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Case Index
Title
Date
BINDESHWARI PRASAD JAYSAWAL Vs. EMPEROR
October 17, 1947
HASSAN KASSAM Vs. COMMISSIONER OF INCOME TAX
September 10, 1947
LALITA DEVI Vs. EMPEROR
June 11, 1947
PROVINCE OF BIHAR Vs. RANI BHUBNESHWARI KUER
September 11, 1947
PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER
January 8, 1947
PROVINCE OF BIHAR Vs. RAI SHAMBHU LAL BOSE
January 15, 1947
PROVINCE OF BIHAR Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH
February 21, 1947
REKHABCHAND SAROGI Vs. COMMISSIONER OF INCOME TAX
September 19, 1947
S C MAZUMDAR RECEIVER TRIGUNAIT BROTHERS ESTATE Vs. COMMISSIONER OF INCOME TAX
August 29, 1947
SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
January 10, 1947
TALCHAR SABAI GRASS TRADING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 10, 1947