Case Index

Title
Date
ALIYARKHAN AMIYATKHAN Vs. RAMBHAU MOTIRAM
April 11, 1947
ANANT MAHADEV MANDEKAR Vs. STATE OF MAHARASHTRA
November 28, 1947
ANANT MAHADEV MANDEKARINDRADATTA JOGENDRANATH SEN Vs. COMMISSIONER OF POLICE
November 28, 1947
ASHISH ARDESHIR NAMDAR Vs. F RUTTONSHAW
September 11, 1947
BADHU JANA MAHAJAN Vs. SHREE SATPANTH SANSTHAN
January 28, 1947
BAI FAIBA Vs. CHUDASMA JORUBHA GAJUBHA
November 14, 1947
BAI SHIRINBAI N J DADY Vs. IN RE
March 6, 1947
BALDEVDAS C PARIKH Vs. KHIMJI POONJA AND CO
March 20, 1947
BALDEVDAS KARSONDAS PATEL Vs. MOHANLAL BAPALAL BAHIA
August 6, 1947
BASAYYA SHIVABASAYYA Vs. BASLINGAYYA CHANNAYYA
January 15, 1947
BASWANTRAO BAJIRAO Vs. EMPEROR
April 1, 1947
BHAGWANDAS RANCHODDAS MODI Vs. NATWARLAL MAGANLAL MEHTA
October 6, 1947
BHAGWAT RAM Vs. RAMJI RAM
April 28, 1947
BRIJLAL RAMJILAL Vs. GOVINDRAM GORDHANDAS SEKSARIA
July 2, 1947
CHARLES E RING Vs. COLLECTOR OF BOMBAY
April 16, 1947
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS LIMITED
September 2, 1947
COLLECTOR AND SUPERINTENDENT OF STAMPS Vs. LAXMIBAI SAHEB ANGRE
December 10, 1947
COLLECTOR OF BOMBAY Vs. ISSAC PENHAS
June 24, 1947
COMMISSIONER OF INCOME TAX Vs. WADIA A H AS AGENT TO THE GWALIOR DURBAR
March 5, 1947
COMMISSIONER OF INCOME-TAX Vs. A H WADIA
March 5, 1947
COMMISSIONER OF INCOME-TAX Vs. RAWALGAON SUGAR FARM LTD
March 18, 1947
COMMISSIONER OF INCOME-TAX Vs. CHOWRINGHEE PROPERTIES LIMITED
April 22, 1947
COMMISSIONER OF INCOME-TAX Vs. BHAGWATI
April 15, 1947
COMMISSIONER OF INCOME-TAX N W F AND DELHI PROVINCES Vs. TRIBUNE TRUST
October 14, 1947
DATTATRAYA VISHWANATH SULAKHE Vs. SECRETARY OF STATE FOR INDIA
October 9, 1947
DHAWANJI RAWJI Vs. EMPEROR
September 19, 1947
EAST AFRICA HARDWARE COMPANY IN LIQUIDATION Vs. state
January 31, 1947
EDALJI DHANJISHA ANKLESARIA Vs. SORABJI DINSHAWJI GINWALLA
February 13, 1947
EMPEROR Vs. USMAN HAROON
January 7, 1947
EMPEROR Vs. YAMANAPPA JOTEPPA GOSAVI
January 16, 1947
EMPEROR Vs. AMIMIYA IMAMMIYA
March 17, 1947
EMPEROR Vs. SAVLARAM KASHINATH JOSHI
March 17, 1947
EMPEROR Vs. LUMBHARDHAR ZUTSHI
February 12, 1947
EMPEROR Vs. DATTATRAYA SITARAM BINIWALA
September 30, 1947
EMPEROR Vs. RUSTOM ARDESHIR BANAJI
October 7, 1947
EMPEROR Vs. NARAYAN RAMCHANDRA JARAG
July 9, 1947
EMPEROR Vs. VALLI MOHAMMAD SHEIKH MAHAMMAD
April 2, 1947
EMPEROR Vs. LASU JANU PAWAR
April 18, 1947
EMPEROR Vs. JEHANGIR B IRANI
April 18, 1947
EMPEROR Vs. YUSOFALLI NOORBHAI
June 17, 1947
EMPEROR Vs. ABDUL HAFIZ HASSAN
June 23, 1947
EMPEROR Vs. P A JOSHI
August 8, 1947
EMPEROR Vs. HORMAZDYAR ARDESHIR IRANI
September 12, 1947
EMPEROR Vs. MALHARI RAMAJI CHIKATE
November 21, 1947
EMPEROR Vs. MOHANLAL GOKULDAS
December 4, 1947
EMPEROR Vs. SORAB KHUDARAM IRANI
November 17, 1947
EMPEROR Vs. PIONEER CLAY AND INDUSTRIAL WORKS LTD
October 29, 1947
GHANTA CHINA RAMASUBBAYYA Vs. MOPARTHI CHENCHURAMAYYA
April 16, 1947
GHULBA LAHANU Vs. EMPEROR
December 18, 1947
GODAVARI SUGAR MILLS LTD Vs. SHAKUNTALA
April 11, 1947
GOVIND DHONDO KULKARNI Vs. VISHNU KESHAV KULKARNI
December 17, 1947
GOVINDRAM SEKSARIA Vs. EDWARD RADBONE
October 14, 1947
HAFIZ MOHAMMED FATEH NASIB Vs. SWARUP CHAND HUKUM CHAND
December 2, 1947
HASANALI Vs. MANSOORALI
December 1, 1947
HIMATLAL JAMNADAS DANI Vs. BIRBHANGIRI BISHESHARGIRI
November 27, 1947
HIRJI SHIVRAM VYAS Vs. COMMISSIONER OF POLICE
December 17, 1947
INDRA SINGH Vs. SHIAVAX CAWASJI CAMBATA
December 17, 1947
INDRADATTA JOGENDRANATH SEN Vs. COMMISIONER OF POLICE
November 28, 1947
J K GAS PLANT MANUFACTURING CO LTD Vs. EMPEROR
April 11, 1947
JAN MOHAMMAD Vs. KARAM CHAND
March 13, 1947
KHANDESH SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. MOOLJI JAITHA AND CO
September 19, 1947
KHORSHED MANECK Vs. OFFICIAL TRUSTEE
September 24, 1947
KING-EMPEROR Vs. SADASHIV NARAYAN BHALERAO
February 18, 1947
KRISHNAJI GOPAL BRAHME Vs. state
October 8, 1947
KURBANHUSSEIN MAHAMADALLI Vs. HUSSEINBHAI MITHABHAI
April 10, 1947
KURBANHUSSEIN MAHOMEDALI KHARODAWALA Vs. HUSSEINBHAI MITHABHAI DHABU ALIAS KANASWALA
July 31, 1947
LADOBI SHAIKH UMAR Vs. SHANKARLAL PANNALAL KALANTRI
July 24, 1947
LALA LACHHMAN DAS Vs. COMMISSIONER OF INCOME-TAX PUNJAB N W F AND DELHI PROVINCES
July 29, 1947
M AND S M RLY Vs. RUPCHAND JITAJI
October 30, 1947
MADRAS AND SOUTHERN MAHRATTA RAILWAY Vs. RUPCHAND JITAJI AND CO
October 30, 1947
MAHOMED JUSAB ABDULLA Vs. FATMABAI JUSAB ABDULLA
January 9, 1947
MALIK DAMSAZ KHAN Vs. COMMISSIONER OF INCOME-TAX PUNJAB AND N W F PROVINCE
June 17, 1947
MANAGER THE SPRING MILLS LTD Vs. G D AMBEKAR
November 14, 1947
MEGH RAJ Vs. ALLAH RAKHIA
February 5, 1947
MOHAMED AMIN Vs. JOGENDRA KUMAR BANNERJI
March 26, 1947
MOHAMMAD YAKUB KHAN Vs. KING EMPEROR
January 20, 1947
MOHANLAL SOHANLAL Vs. PANNALAL JANKIDAS
April 11, 1947
MOULVI HAMID HASSAN NOMANI Vs. BANWARILAL ROY
March 5, 1947
MUNICIPAL BOROUGH OF AHMEDABAD Vs. JAYANTILAL CHHOTALAL PATEL
April 9, 1947
MUSST JAGGO BAI Vs. HARI HAR PRASAD
June 26, 1947
N SANKARANARAYANA PILLAYAN Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
July 22, 1947
N V VAKHARIA Vs. SUPREME GENERAL FILM EXCHANGE CO LTD
March 18, 1947
NEW PIECEGOODS BAZAR CO LTD Vs. COMMISSIONER OF INCOME-TAX
March 19, 1947
NEW PIECEGOODS BAZAR COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1947
ODHAVJI LAKHAMSHI Vs. SAKARCHAND DAHYABHAI
December 12, 1947
OSCAR H BROWN Vs. NATHMAL HIRACHAND AND CO
August 29, 1947
PARVATIBAI SHANKAR PATHAKI Vs. ANANDRAO PATHAKI
February 28, 1947
PRAFULLA KUMAR MUKHERJEE Vs. BANK OF COMMERCE
February 11, 1947
PREMRAJ Vs. CHAND KANWAR
July 21, 1947
PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
July 12, 1947
PROVINCE OF PUNJAB Vs. PANDIT TARA CHAND
April 11, 1947
R M A R A ADAIKAPPA CHETTIAR Vs. R CHANDRASEKHARA THEVAR
July 29, 1947
RAJDHAR KALU PATIL Vs. state
November 21, 1947
RANDHI APPALASWAMI Vs. RANDHI SURYANARAYANAMURTI
July 2, 1947
RAO BHIMSINGH Vs. SHERSINGH
July 17, 1947
RUSTOMJI PESTONJI PIR Vs. SORABJI DADABHOY TATA
October 28, 1947
SANKALCHAND KUBERDAS JINGAR Vs. JOITARAM RANCHHOD KUMBHAR
December 12, 1947
SHANKAR RAMKRISHNA DANDEKAR Vs. DAGA TANAJI MALI
October 31, 1947
SHANTARAM ABASAHEB POWAR Vs. KERU KRISHNA KOLI
July 30, 1947
SHERBANUBAI JAFFERBHOY Vs. HOOSEINBHOY ABDOOLABHOY
September 24, 1947
SHIRINBAI N J DADY Vs. COMMISSIONER OF INCOME TAX
March 6, 1947
SHRIPAD AMRIT DANGE Vs. SIR HARSIDDHBHAI V DIVATIA
January 9, 1947
SIR MOHAMMAD AKBAR KHAN Vs. MUSAMMAT MOTAL
July 29, 1947
SOMASHEKHAR SWAMI Vs. BAPUSAHEB NARAYANRAO PATIL
February 6, 1947
SRINIVAS MALL BAIROLIYA Vs. EMPEROR
April 28, 1947
SUBBAPPA MALLAPPA HUBALLI Vs. P L BONNI
February 21, 1947
THIAGARAJA BHAGAVATHAR Vs. EMPEROR
March 27, 1947
USHA DURGAPARSAD BAKHALE Vs. COMMISSIONER OF POLICE
November 20, 1947
VAMAN VASUDEO CHITALEY Vs. RAGHUNATH GANESH THAKAR
November 27, 1947
VASUDEO GANESH KULKARNI Vs. VISHWANATH SHRIPAD KULKARNI
January 1, 1947
VELJI SHIVJI Vs. MATHURADAS HARIDAS
March 17, 1947
VELLAYAN CHETTIAR Vs. PROVINCE OF MADRAS
July 2, 1947
WAMAN VISHWANATH BAPAT Vs. YESHWANT TUKARAM
December 12, 1947
WILLIAM ROGER FERNANDEZ Vs. EMPEROR
October 7, 1947
YAKUBJI KARIMJI Vs. state
January 23, 1947
ZAHIRUDDIN Vs. KING-EMPEROR
February 18, 1947