Case Index

Title
Date
BAL KRISHNA MAHESHWARI Vs. UMA SHANKER MEHROTRA AND ANOTHER
March 5, 1947
BINOD BEHARI LAL Vs. REX
September 1, 1947
BRIJ MOHAN DAS AND ANR. Vs. EMPEROR
September 26, 1947
COMMISSIONER OF INCOME TAX Vs. RAJA INDRAJIT PRATAP BAHADUR SAHI
March 19, 1947
H K LODHI Vs. L SHYAM LAL
February 20, 1947
KING EMPEROR Vs. KASHI PRASAD
April 17, 1947
MAHABIR PRASAD MUNNA LAL Vs. COMMISSIONER OF INCOME TAX
April 3, 1947
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX
February 21, 1947
RAM ASREY Vs. REX
November 10, 1947
RAM ASREY AHIR Vs. REX
August 11, 1947
SETH KALURAM KANKARIA Vs. STATE OF U P
March 20, 1947
UPPER INDIA CHAMBER OF COMMERCE, CAWNPORE Vs. COMMISSIONER OF INCOME
April 20, 1947