Case Index

Title
Date
A ABBOY CHETTY AND CO Vs. COMMISSIONER OF INCOME TAX
April 21, 1947
A K GOPALAN Vs. STATE
September 23, 1947
A. MOSES PILLAI Vs. M.K. GOVINDAN
August 22, 1947
A. NARAYANA NAIR Vs. THE SECRETARY, TRIPLICANE URBAN CO-OPERATIVE SOCIETY, LTD.
November 5, 1947
A.K. GOVINDARAJULU NAIDU Vs. L.A.K. LAKSHMANA AIYAR FIRM
September 11, 1947
A.M.A. FIRM BY MANAGING PARTNER MURUGAPPA CHETTIAR IN THE PLACE OF A.M.A. PALANIAPPA CHETTIAR Vs. MARUDACHALAM CHETTIAR (DIED) AND ORS.
December 19, 1947
A.M.S. SHEIK MUHAMMED MARACAIR Vs. BATHUMMAL BEEVI
November 27, 1947
A.R.M.M. MEYYAPPA CHETTIAR AND ANR. Vs. P.N.M.M. PALANIAPPA CHETTIAR AND ORS.
September 2, 1947
A.S. DURAISWAMY MUDALIAR AND ORS. Vs. MUHAMMAD AMIRUDDIN AND ORS.
November 18, 1947
ABBAKKA SHEDTHI AND ANR. Vs. PALLI VITTAL HEGDA AND ORS.
April 15, 1947
ABDUL KAREEM SAHIB AND ANR. Vs. MUHAMMAD KHADER KHAN
August 1, 1947
ADAPA SATTEMMA Vs. ADAPA RAMAYYA ALIAS TATAYYA
April 18, 1947
ADIVI BAPIRAJU Vs. JANUPAMULA VALLAYYA
February 28, 1947
AKULU PADDAYYA NAIDU Vs. STATE
July 24, 1947
ALAGAPPA CORPORATION Vs. UNITED BROKERS
February 14, 1947
ALAPATI VENKATA KRISHNIAH Vs. VEMURI MANIKYARAU
April 16, 1947
ALLURI VENKATASURYANARAYANARAJU AND ORS. Vs. PAKALAPATI SUNDARARAMACHANDRARAJU
July 22, 1947
AMMANI AMMAL Vs. K.P. SABAPATHI PILLAI
September 3, 1947
ANANTHANARAYANA SARMA AND ORS. Vs. KRISHNAMURTHY AYYAR AND ORS.
October 29, 1947
ANGATHEVAN MINOR BY GUARDIAN MOTHER, NAGATHAL AND ORS. Vs. A.R.L.V. NATARAJAN CHETTIAR AND ORS.
March 13, 1947
ANTHONI UDAYAR AND ORS. Vs. VELUSAMI THEVAR AND ANR.
August 13, 1947
BADAM SATYANARAYANAMURTHI SON OF VENKATARATNAM Vs. BADAM VENKATARAMANAMURTHI AND ORS.
December 19, 1947
BANDARA JOGI AND ORS. Vs. SRI RAJAH CHINTALAPATI SEETHARAMAMURTHI RAJAH BAHADUR GARU AND ORS.
April 15, 1947
BANDARU RATTAYYA AND ORS. Vs. GADDAM CHANDRAYYA AND ORS.
December 19, 1947
BAVA C. GOPALASWAMI MUDALIAR Vs. SRI TYAGARAJASWAMI DEVASTHANAM BY ITS EXECUTIVE OFFICER
April 22, 1947
BHAGAVATULA PANKALA RAO Vs. KADIYALA VENKATASUBBAYYA
April 16, 1947
BOLLA NARAYANA MURTHY Vs. CANNAMANEEDI MADHAVAYYA AND ANR.
April 3, 1947
BOLLAM VENKATARAMUDU Vs. RAYALA KRISHNAYYA AND ANR.
March 5, 1947
C.N. SUGANANTHA MUDALIAR Vs. S.K. KUPPUSWAMI CHETTY AND ANR.
April 9, 1947
CHAPPALLI CHINA SATYALINGAM Vs. KALIDINDI CHINA VENKATARATNAM AND ORS.
April 10, 1947
CHINNASWAMI ALIAS NARAYANA REDDIAR Vs. NALLAPPA REDDIAR
April 8, 1947
CHODAGIRI SESHAYYA Vs. ALLURI VENKATARAJU AND ORS.
February 6, 1947
COMMISSIONER OF INCOME TAX Vs. O RM M SM SV SEVUGAN
December 11, 1947
COMMISSIONER OF INCOME TAX Vs. T M M DHARMARAJA NADAR
December 16, 1947
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR S P S
February 27, 1947
COMMISSIONER OF INCOME TAX Vs. K M N N SWAMINATHAN CHETTIAR
April 24, 1947
COMMISSIONER OF INCOME TAX Vs. V V R N M SUBBIAH CHETTIAR
August 22, 1947
COMMISSIONER OF INCOME TAX Vs. NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION
August 29, 1947
D. CHENCHIAH AND ORS. Vs. THE COMMISSIONER OF POLICE AND ORS.
February 5, 1947
D. THYAGARAJA IYER Vs. THE ABISHEGA KATTALAI OF TIRUVARUR DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, SRI M.A. PANDIAN PILLAI
July 17, 1947
DAKSHINAMOORTHI KANDAR Vs. PONNUSWAMI ALIAS KARUPPA KANDAR AND ORS.
September 12, 1947
DEVADAS (MINOR) AND ORS. Vs. MANIYAM SADASIVA REDDIAR AND ORS.
February 21, 1947
DR. MUHAMMAD IBRAHIM Vs. RAHIMAN KHAN AND ORS.
August 1, 1947
DUDEKULA BABAKKA OF KURLAPALLE Vs. D. PEDDA VARADAPPA OF KURLAPALLE
July 24, 1947
G. AMMANNA Vs. MRS. EPSEY GIDION AMMANNA
December 15, 1947
G.V. ARUNACHALAM AIYAR Vs. LAKSHMINARASIMHAM AND ORS.
February 12, 1947
GADIRAJU BANGARAYYA AND ANR. Vs. GOTTEMUKKULA RAMABHADRIRAJU
January 10, 1947
GANESAN MINOR BY GUARDIAN Vs. M. GANAPATHY IYER AND ORS.
March 21, 1947
GHULAM GHOUSE SAHEB Vs. CHOWDRI D. RAJA RAO
February 21, 1947
GONTHINA PARDHASARADHI Vs. SRI MARELLE VENKATACHALANI PANTULU
February 28, 1947
GOPA SOMANNA (DIED) AND ORS. Vs. VAKINA RAMACHANDRA CHOWDARI AND ORS.
September 5, 1947
GOPALAKRISHNA KUNIKULLAYYA AND ANR. Vs. NARAYANA KAMADA AND ORS.
August 25, 1947
GOPALASWAMI AYYAR Vs. NATARAJA CHETTIAR AND ORS.
February 7, 1947
GOVINDAN NAIR Vs. NAGABHUSHANAMMAL AND ANR.
October 17, 1947
GUJJU ANNAPURNAMMA AND ORS. Vs. THE OFFICIAL ASSIGNEE, HIGH COURT
December 8, 1947
GURUSWAMY MUDALIAR Vs. AYYANAR THEVAR AND ORS.
January 21, 1947
GUTTULA MASENU AND ORS. Vs. MADIMPALLI BHAVARAJU GARU AND ANR.
February 25, 1947
IN RE: A.K. GOPALAN NAMBIAR ALIAS A.K. GOPALAN Vs. STATE
August 1, 1947
IN RE: A.K.M. AHMAD NAINA MARACAIR Vs. STATE
April 9, 1947
IN RE: ABDUL KAREEM Vs. STATE
April 1, 1947
IN RE: APPAVOO PILLAI Vs. STATE
March 26, 1947
IN RE: AR. L.S.V.L. SEVUGAM CHETTIAR Vs. STATE
September 5, 1947
IN RE: ARUMUGHA MUDALIAR AND ORS. Vs. STATE
October 31, 1947
IN RE: BHEEMAVARAPU SUBBA REDDI AND ANR. Vs. STATE
January 22, 1947
IN RE: BIJJILI PAPAMMA AND ANR. Vs. STATE
November 7, 1947
IN RE: BOREDDI KONDAMMA AND ANR. Vs. STATE
July 28, 1947
IN RE: CHINNAPPA GOUNDAN ALIAS KARUPPANNA GOUNDAN Vs. STATE
August 22, 1947
IN RE: E.K. KRISHNAN Vs. STATE
August 11, 1947
IN RE: GODALA SANYASI AND ORS. Vs. STATE
July 31, 1947
IN RE: GOPAL NAIDU AND ORS. Vs. STATE
August 14, 1947
IN RE: IN THE MATTER OF AN ADVOCATE Vs. STATE
April 8, 1947
IN RE: K. GOVINDASWAMI CHETTIAR Vs. STATE
April 10, 1947
IN RE: K. GOVINDASWAMI CHETTIAR Vs. STATE
August 4, 1947
IN RE: K. SUBBA RAO Vs. STATE
February 21, 1947
IN RE: K. VENKATA REDDI Vs. STATE
July 28, 1947
IN RE: K.G. MAHADEVAN Vs. STATE
July 17, 1947
IN RE: KARUMURI CHINA MALLAYYA Vs. STATE
August 29, 1947
IN RE: KARUMURI VENKATARATNAM Vs. STATE
March 7, 1947
IN RE: LAKSHMANAN NADAR AND ORS. Vs. STATE
April 11, 1947
IN RE: M.E. SHEIK MOHAMED AND ORS. Vs. STATE
November 28, 1947
IN RE: M.L. VERGHESE Vs. STATE
February 28, 1947
IN RE: M.R. VENKATARAMAN AND ORS. Vs. STATE
March 10, 1947
IN RE: M.S. MEHDI AND ORS. Vs. STATE
February 14, 1947
IN RE: MIYALA NARASIMHACHARYA AND ORS. Vs. STATE
February 7, 1947
IN RE: MUNUSWAMY Vs. STATE
March 18, 1947
IN RE: MUPPANA APPANA AND ORS. Vs. STATE
April 9, 1947
IN RE: OOMAYYAN ALIAS MUTHIAH THEVAN Vs. STATE
February 27, 1947
IN RE: PAKKIRISWAMI PILLAI Vs. STATE
March 12, 1947
IN RE: PREM RAJ SOWCAR Vs. STATE
August 12, 1947
IN RE: R. AKBAR SHERIFF Vs. STATE
July 14, 1947
IN RE: R. SIVARAMA PADAYACHI AND ANR. Vs. STATE
April 17, 1947
IN RE: RAMANJULU NAIDU Vs. STATE
March 12, 1947
IN RE: RAVIPUDI VENKANNA AND ORS. Vs. STATE
August 26, 1947
IN RE: RETHU VENKATA APPALA NAIDU AND ORS. Vs. STATE
February 13, 1947
IN RE: S.K.V. KRISHNAVATHARAM Vs. STATE
January 9, 1947
IN RE: SANGIAH Vs. STATE
August 7, 1947
IN RE: SATHIRNALAN AND ORS. Vs. STATE
December 19, 1947
IN RE: SOMASUNDARAM CHETTIAR AND ORS. Vs. STATE
August 21, 1947
IN RE: SRI VIDYARATHNA THIRTHA SWAMIAR OF SRI KRISHNAPUR MUTT Vs. STATE
April 23, 1947
IN RE: T.C. KANDASWAMY CHETTIAR Vs. STATE
March 14, 1947
IN RE: T.M. SIVAPRAKASAM PILLAI Vs. STATE
December 8, 1947
IN RE: THE DISTRICT MAGISTRATE OF VIZAGAPATAM Vs. STATE
October 31, 1947
IN RE: THOKKUDUBIVYANU IMMANIYELU AND ORS. Vs. STATE
October 30, 1947
IN RE: TIRUMAL RAJU Vs. STATE
February 21, 1947
IN RE: UMMAL HASANATH Vs. STATE
June 10, 1947
IN RE: VADILAL LALDAS PATEL Vs. STATE
September 4, 1947
IN RE: VENKATASUBBIAH Vs. STATE
April 18, 1947
IN RE: VENKOBA RAO AND ORS. Vs. STATE
December 2, 1947
IN RE: VENUGOPAL NAIDU Vs. STATE
March 26, 1947
IN RE: VODDE NAGAPPA AND ORS. Vs. STATE
July 8, 1947
IN RE:A PLEADER Vs. STATE
December 15, 1947
IN RE:RM.N.V. VISWANATHAN CHETTIAR AND ORS. OF UMA AND CO. Vs. STATE
November 10, 1947
INAS RODRIGUES Vs. SANTHAN SOUZA
July 21, 1947
J. KUPPUSWAMI CHETTY Vs. B.V. ANANTHARAMIER AND ANR.
February 10, 1947
JANAB E.M. GHULAM DASTAGIR SAHEB Vs. MARUDAI PILLAI AND ANR.
November 3, 1947
JASTI BASAVAYYA AND ORS. Vs. LINGAM RAGHAVAYYA AND ORS.
September 26, 1947
K M N N SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
April 21, 1947
K MURUGAPPA MUDALIAR Vs. KUPPUSWANI MUDALIAR
November 12, 1947
K. DODDANA GOWD Vs. ARALAPURADA SANKARAPPA AND ORS.
July 29, 1947
K. KELU NAIR Vs. T.S. THIRUMAMPU AND ORS.
July 14, 1947
K. NARAYANAN NAIR Vs. A. KUNHANMANNADIAR AND ORS.
September 16, 1947
K. RANGACHARIAR Vs. THE TRINITY BANK, LTD. AND ANR.
October 14, 1947
K. RANGANATHAM CHETTY Vs. KOPPULU KANAKARATNAMMAH AND ORS.
December 2, 1947
K.G.S. VENKATANARANAYYA AND ANR. Vs. K.G.S.V.R. LAKSHMIDEVAMMA
September 5, 1947
K.R. BALAJI RAO AND ORS. Vs. M.G. NATESA CHETTY
March 25, 1947
K.V. NARAYANAN NAIR Vs. T.P. KESAVA MENON AND ORS.
December 4, 1947
KALINADHABATLA SUSILA DEVI Vs. THE ORIENTAL GOVERNMENT SECURITY, LIFE ASSURANCE COMPANY LIMITED BY ITS MANAGER
February 26, 1947
KAMISETTI SUBBARAYADU Vs. PATHI SUBBAMMA
February 18, 1947
KAMMELA SOMASUNDARAMMA Vs. KAMMELA SESHAGIRI RAO ALIAS PROFESSOR GIRI RAO AND ORS.
February 6, 1947
KANAGASABHAI PATHAR Vs. POORNATHAMMAL
April 16, 1947
KANDASWAMI MUDALI Vs. K.R. NARASIMHA AYYAR AND ORS.
November 18, 1947
KANDASWAMI MUDALIAR Vs. THE PROVINCE OF MADRAS AND ANR.
March 28, 1947
KANDUKURI PAPAMMA Vs. KANDUKURI NARAYANA AND ORS.
February 26, 1947
KANNURI VENKATA CHALAPATHI RAO Vs. DEVINENI KANCHAYYA
September 12, 1947
KARUNAI AMMAL AND ORS. Vs. KARUPPAN GOUNDAN AND ANR.
March 10, 1947
KASHAVLAL JOSHI Vs. M.K.A. SANKARA IYER AND ORS.
February 21, 1947
KASI ALIAS ALAGAPPA CHETTIAR AND ORS. Vs. RM.A.RM.V. RAMANATHAN CHETTIAR ALIAS SRINIVASAN CHETTIAR THROUGH HIS NEXT FRIEND, AV.PL.CT. RAMANATHAN CHETTIAR AND ANR.
September 2, 1947
KATRAGADDA BRAHMAYYA, MINOR BY MOTHER AND GUARDIAN KATRAGADDA JAGADAMBA AND ORS. Vs. KATRAGADDA BALATRIPURA SUNDARAMMA AND ORS.
November 18, 1947
KAYICHANKANDI AYISSA Vs. VARIYIL KUNHAIKALANTHAN AND ORS.
December 17, 1947
KHAJA HASSANULLA KHAN, SAJJA-DA-NISHIN OF ROYAL MOSQUE Vs. ROYAL MOSQUE TRUST BOARD BY ITS PRESIDENT, KHAN BAHADUR ABDUL AZIZ SAHIB
March 21, 1947
KODURI PULLESWARA RAO Vs. COMMISSIONER OF INCOME TAX
April 24, 1947
KOLATHUKARA VAIYAPURI GOUNDAN Vs. KUPPUSWAMI GOUNDAN
August 28, 1947
KORU ISSAKU AND ORS. Vs. GOTTUMUKKALA SEETHARAMARAJU AND ORS.
April 15, 1947
KRISHNA UDAYAN Vs. CHINNA PILLAI
September 22, 1947
KUMARA SRI RAMULU PANTULU Vs. THE PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
March 5, 1947
KUNDANIYIL AYAMUTTY Vs. BAPPUTTY ALIAS MUHAMMAD AND ORS.
August 14, 1947
KUNHILAKSHMI AMMAL AND ORS. Vs. KIZHAKKE PALAT KRISHNA MENON AND ORS.
December 19, 1947
KUPPA SANKARA SASTRI AND ORS. Vs. KAKUMANU VARAPRASAD AND ANR.
February 28, 1947
KUPPUSWAMI NAINAR Vs. RANGASWAMI GOUNDAN AND ORS.
November 20, 1947
LAKSHMI ACHI Vs. SUBRAMANIA PILLAI AND ORS.
February 20, 1947
M MUNUSWAMI NAICKER Vs. P KANNIAPPA NAICKER
November 22, 1947
M. ABDUL WAHID SAHIB Vs. DEWANJEE ABDUL KHADER SAHIB
February 25, 1947
M. SIDDIQUE AND CO., BY POWER-OF-ATTORNEY AGENT, ALI MOHAMMED Vs. P.L. RANGIAH CHETTIAR
February 28, 1947
M. VASUNTHARADEVI AMMAH Vs. DR. C.M. RAMAKRISHNANAIDU
September 3, 1947
M.A.C. ARUNACHALA MUDALI AND ANR. Vs. RAJAGOPALA CHETTY AND ANR.
November 10, 1947
M.A.C. ARUNACHALA MUDALIAR AND ANR. Vs. M.V. JAGANNATHA MUDALIAR AND ORS.
January 8, 1947
MADDELA NAGABHUSHANAM AND ORS. Vs. VELAMPALLI SUBBARAYUDU AND ORS.
September 11, 1947
MADURI LAKSHMINARASIMHAM Vs. MADURI SURYANARAYANA AND ORS.
August 14, 1947
MAHARAJAH SRI SRI RAJAH SAHEB MEHARBAN DHOSTHAN RAJA SRI RAO SWETACHALAPATHI RAMAKRISHNA RANGA RAO BAHADUR VARU, RAJAH OF BOBBILI Vs. MARADANA VENKU NAIDU
October 15, 1947
MANUARU VEERASWAMI Vs. THE PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT AND ANR.
September 24, 1947
MINOR BALAKRISHNA ANDIVELASAMI NAICKER Vs. CHINNA THAYEE AMMAL AND ANR.
July 18, 1947
MINOR BALARAJ REPRESENTED BY NEXT FRIEND, VIJAYALAKSHMI AMMAL Vs. PICHAI MUTHU CHETTIAR AND ANR.
March 21, 1947
MINOR KANDASWAMI PILLAI AND ANR. Vs. T.N.C. KANDASWAMI PILLAI AND ORS.
January 10, 1947
MINOR VAITHILINGA NAIDU REPRESENTED BY NEXT FRIEND SUBBAMMAL AND ANR. Vs. DEVANAI AMMAL AND ANR.
September 5, 1947
MOLLA MADINA SAHEB Vs. BHANO BI BI SAHEBA AND ORS.
September 5, 1947
MRS. GRISILDA TITUS Vs. MR. LOUIS TITUS
March 12, 1947
MRS. SARADAMBAL AMMAL Vs. E.R. KANDASAMY GOUNDAR AND ORS.
July 16, 1947
MUNIA SERVAI Vs. THANGAYYA ONTURIYAR AND ORS.
January 24, 1947
MUNIA SERVAI Vs. THANAGARAYA ONTURIYAR
September 11, 1947
MURUGAPPA CHETTIAR Vs. THIRUMALAI NADAR AND ORS.
April 23, 1947
MUTTALURU VEERARAGHAVAYYA Vs. CHUNDI VENKATARAGHAVAREDDI
August 5, 1947
MYTHILI AMMAL AND ORS. Vs. R. MAHADEVA AYYAR AND ORS.
November 17, 1947
N. APPAVU UDAYAN AND ANR. Vs. NALLAMMAL
December 12, 1947
N. KANDASWAMI PILLAI AND ANR. Vs. THE EXECUTIVE OFFICER, PANCHAYAT BOARD
January 23, 1947
N. RANGAPPA Vs. RANGA GOWD AND ORS.
July 8, 1947
N.K. SEGU ABDUL KHADIR HADJIAR Vs. A.K. MURTHY
August 12, 1947
NAGAMMA BAI AND ANR. Vs. S. RAJARAM RAO AND ANR.
August 13, 1947
NAGI REDDI SEETHARAMI REDDI AND ANR. Vs. THIKKAVARAPU KOTAMMA AND ORS.
January 10, 1947
NALLENDRA KONAR Vs. VENKATACHALA KONAR AND ORS.
April 24, 1947
NALLURI SUBBARAYUDU Vs. RANPATI RAMANAIAH AND ORS.
December 2, 1947
NAMAGIRI AMMAL Vs. T. SUBBA RAO
July 9, 1947
NARAMSETTI VENKATAPPALA NARASIMHULU AND ORS. Vs. NARAMSETTI SOMESWARA RAO AND ANR.
April 3, 1947
NATARAJA PILLAI Vs. U. NARAYANASWAMI IYER
March 7, 1947
NATESA NAICKER Vs. MARI GRAMANI AND ANR.
April 3, 1947
NIZAMPATNAM NAGACHARI Vs. KONDIPARTI BUTCHAYYA (DIED) AND ANR.
July 11, 1947
NOOKALA APPAYYAMMA Vs. NOOKALA SUBBA RAO
April 11, 1947
OOR NAYAKKAN ALIAS KRISHNASWAMI NAIDU AND ORS. Vs. PS.AR.AR. ARUNACHALA CHETTIAR
September 9, 1947
P R KRISHNASWAMI Vs. STATE
March 31, 1947
P. ABDUL SALAM SAHEB Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT
September 5, 1947
P. KESANNA Vs. BOYA BALA GANGAPPA AND ANR.
January 6, 1947
P. THIRUMAL NADAR Vs. PICHAI AMMAL AND ANR.
December 4, 1947
P. VEDA BHAT Vs. MAHALAXMI AMMA AND ORS.
January 24, 1947
P. VENKATARAMANIAH CHETTY Vs. PAPPAMAH
June 17, 1947
P.L.N.K.M. NAGAPPA CHETTIAR Vs. P.L.N.K.M.L. LAKSHMANAN CHETTIAR (DEAD) AND ORS.
November 27, 1947
P.M. NATARAJAN CHETTIAR AND ORS. Vs. SITALAKSHMI AMMAL AND ORS
August 7, 1947
P.R.M.S. CHELLAPPA CHETTIAR Vs. MANICKAM PILLAI AND ORS.
April 11, 1947
PALLA VEERASWAMI AND ANR. Vs. BANDARU CHITTI NAIDU AND ORS.
July 29, 1947
PALLAMREDDI AUDEMMA Vs. PALLAMREDDI VARADAREDDY AND ANR.
November 7, 1947
PANGULURI ANKAMMA AND ANR. Vs. VOOTLA RAGHAVAMMA AND ORS.
February 21, 1947
PAPANASAM CHETTIAR AND ANR. Vs. MUTHAYYA CHETTIAR (DEAD) AND ORS.
December 9, 1947
PASUMARTI SATYANARAYANA RAO AND ANR. Vs. THE OFFICIAL RECEIVER OF WEST GODAVARI AND ANR.
September 3, 1947
PAVAYAMAL AND ANR. Vs. SAMIAPPA GOUNDAN AND ORS.
March 12, 1947
PENUKONDA RATHAKRISHNAMURTHY Vs. GANAMUKALA CHENGALRAYA CHETTY CHALAMAYYA CHETTY AND CO. AND ORS.
November 17, 1947
PILLA VENKATA REDDI Vs. KORUMILLI SURYANARAYANAMURTHI AND ORS.
August 13, 1947
POKURI SIVARAMIAH AND ANR. Vs. VODDE AUDI REDDI (MINOR) AND ORS.
February 14, 1947
PONNUSWAMI CHETTIAR Vs. KAILASAM CHETTIAR
April 10, 1947
PUBLIC PROSECUTOR Vs. OOR GOUNDAN ALIAS SOMMALAI GOUNDAN AND ANR.
May 28, 1947
PUBLIC PROSECUTOR Vs. NELLIAPPA PILLAI
December 5, 1947
PUBLIC PROSECUTOR Vs. ATCHAMMA
February 5, 1947
PUBLIC PROSECUTOR Vs. NARASIMHA REDDY
July 30, 1947
PUBLIC PROSECUTOR Vs. NAGALLA SESHAGIRI RAO
August 12, 1947
PULLA MADDULETI REDDI Vs. RAHIMAN BI, LUNATIC BY GUARDIAN, HAKIM SAYED KAMALODDIN (DIED) AND ORS.
August 27, 1947
PULLA SUBBARAMIAH Vs. PALAGARI BALARAMI REDDY AND ORS.
September 17, 1947
PUPPALA RAMAMURTHI Vs. KANDULAPATI KANAKARATNAM AND ORS.
March 14, 1947
R M Y R M PALANIAPPA CHETTIAR Vs. BOMBAY LIFE ASSURANCE COMPANY LIMITED
August 13, 1947
R. KRISHNAMOORTHY IYER Vs. R. NATARAJA IYER AND ORS.
April 15, 1947
R. RAMASWAMI CHETTIAR Vs. SRIPERUMBUDUR M. RAMASWAMI PILLAI
December 10, 1947
R.M.K.M.C. MUTHUKARUPPAN CHETTIAR Vs. SINNAPPA GOUNDAN AND ORS.
March 28, 1947
R.M.N.N. NAGAPPA CHETTIAR Vs. TROJAN AND COMPANY
December 1, 1947
R.M.P.R.M.M. SUBRAMANIAM CHETTIAR AND ORS. Vs. NAVANEETHAKRISHNA MARUDAPPA THEVAN AND ANR.
March 19, 1947
RACHAPUDI RANGA RAO Vs. BALABHADRAPATRUNI SUBBA RAO AND ORS.
August 22, 1947
RAJARAJESWARI AMMAL Vs. S. SANKARANARAYANA AIYAR AND ANR.
March 3, 1947
RAMA ASRA AND ORS. Vs. THE OFFICIAL RECEIVER OF SOUTH KANARA AND ORS.
September 3, 1947
RAMAKRISHNA AYYAR DHARMAM BY ITS HEREDITARY TRUSTEE, RAMAKRISHNA AYYAR AND ANR. Vs. UMAR SALAI MUHAMMAD SAIT
November 26, 1947
RAMALINGAM ALIAS KARUPPANNA KOUNDAR Vs. PERIA KALI GOUNDAN AND ORS.
March 6, 1947
RAMAPPAYYA Vs. SUBBAMMA AND ORS.
September 4, 1947
RAMARATHNAM Vs. THE CORPORATION OF MADRAS BY ITS LICENCE INSPECTOR, MAHOMED SAFIULLAH
November 13, 1947
RAMASWAMI REDDI Vs. DEIVASIGAMANI PILLAI AND ORS.
March 3, 1947
RAMASWAMY TEVAR Vs. CHINNIAH TEVAR AND ORS.
March 4, 1947
RAO SAHIB SRIMAN MUDUMBI VENKATA RANGA ANAHARACHARIAR Vs. SRI MANYAM KANAKAYYA ZAMINDAR GARU
November 21, 1947
REVUR VENKATASUBBA RAO AND ORS. Vs. GURIJALA VENKATARAMANAYYA AND ORS.
October 21, 1947
S. KOMARAPPA GOUNDAN Vs. S. RAMASWAMY GOUNDAN
March 26, 1947
S. RAMA IYER Vs. K.V. NATARAJA IYER
November 28, 1947
S. SRIRANGA NACHARAMMA Vs. RAO BAHADUR NADAMUNI CHETTY AND ANR.
July 14, 1947
S. SUBBA RAO Vs. MANGAVALLI VENKATASESHACHARLU AND ANR.
November 14, 1947
S.A.R. CHINNAN CHETTIAR Vs. THE ESTATE MANAGER
November 21, 1947
S.K. RAMASWAMI GOUNDAN Vs. S.N.P. SUBBARAYA GOUNDAN AND ORS.
December 4, 1947
S.M.AR.M. ARUNACHALAM CHETTIAR ALIAS VEERAPPA CHETTIAR Vs. M.S.T. THANNEERMALAYAN CHETTIAR
January 16, 1947
SAHUL HAMEED ROWTHER Vs. K.C.P. MOHIDEEN PICHAI
December 11, 1947
SAKHAMURI PERAYA AND ORS. Vs. NIMMARAJU KONDAYYA AND ORS.
November 28, 1947
SANKARALINGAM PILLAI Vs. THENPALANIYANDAVAR TEMPLE, THROUGH ITS TRUSTEE, R. VELLAYYAM PILLAI AND ORS.
April 17, 1947
SHA JETMULL GANMUL Vs. THE CHARTERED BANK OF INDIA
July 15, 1947
SHAH BANMUL SOANMUL Vs. SHAH HARAKCHAND ROOPCHAND
November 13, 1947
SHAIK ABDUL NABHI SAHEB Vs. MARTI RAMALAKSHMAMMAH
November 14, 1947
SHANKAR BHATTA Vs. SHANKAR UPADHYA AND ORS.
October 27, 1947
SHANMUGHA MUDALIAR Vs. P.V. RATHINA MUDALIAR AND ANR.
July 7, 1947
SINGANAMALLA KRISHNAMURTHY ALIAS YELLA KRISHNAMURTHY Vs. YELLA VENKATARAMANAPPA AND ORS.
April 15, 1947
SIVALINGA THEVAR Vs. SRINIVASA MUDALIAR AND ORS.
September 3, 1947
SOMASUNDARA MUDALI AND ORS. Vs. THIRUPPATHURAN ALIAS NAGAPPA MUDALI AND ORS.
September 10, 1947
SREEMANTHU RAJAH Y.S.R. PRASAD, ZAMINDAR OF DEVAKOTA AND ORS. Vs. KOLLI RAMASWAMY AND ORS.
September 10, 1947
SRI RAMA VILAS SERVICE, LIMITED Vs. THE ROAD TRAFFIC BOARD BY ITS SECRETARY
November 19, 1947
SRI SRI SATYABHIGNA THEERTHASWAMY VARU OF UTTARADI MUTT BY ALUR MARKAPURAM SRINIVASACHARYULU Vs. MUNDRU NARASAYYA AND ORS.
April 25, 1947
SRIPADA VENKATA JAGANNADHARAO AND ORS. Vs. KANNEPALLI VENKATACHALAMAYYA SASTRY AND ORS.
September 5, 1947
SUBBAMMAL Vs. ALAMELU AMMAL
September 5, 1947
SUBBIAH PILLAI ALIAS S.S.M. SUBRAMANIA PILLAI Vs. SANKARAPANDIAM PILLAI AND ORS.
December 18, 1947
SURISETTI SATYANARAYANAMURTHY Vs. RAJANALA GOPALARAO NAIDU
January 16, 1947
SYEDAMIAN SAHIB Vs. JANAKI AMMAL AND ORS.
September 19, 1947
T.M. RAMAKRISHNAN CHETTIAR ALIAS MANNAR KRISHNAN CHETTIAR AND ORS. Vs. G. RADHAKRISHNAN CHETTIAR AND ORS.
March 12, 1947
T.M.P. DEVASENAMBAL AMMAL Vs. THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS BOARD
March 25, 1947
T.N.V. KAILASA THEVAR Vs. V. RAMASWAMI AYYANGAR AND ORS.
December 12, 1947
TADEPALLE VENKATASASTRI Vs. PARICHI UMAMAHESWARA VENKATA JAGANNADHA RAO AND ANR.
July 8, 1947
TELIKICHERLA KANDALA SRIMANNARAYANA CHARYULU Vs. KOYAL KANDADAI BHAVANACHARYULU ALIAS MODALIANDAN SWAMULUVARU (DECEASED) AND ORS.
August 29, 1947
THAMMANA GANGARAJU CHETTY AND ORS. Vs. PABBICHETTY BHIMALINGAM AND ORS.
April 11, 1947
THANGATHAMMAL Vs. PUGALUMPERUMAL PILLAI
April 8, 1947
THANIKACHALA MUDALI AND OTHERS Vs. PONNAPPA MUDALI
March 21, 1947
THE ADVOCATE-GENERAL OF MADRAS Vs. KUPPUSWAMI GURUKKAL AND ORS.
July 9, 1947
THE ASSOCIATED OIL MILLS LTD. Vs. THE PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
August 25, 1947
THE CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR, COIMBATORE, AND ANR. Vs. SUBBANNA GOUNDAN AND ORS.
September 22, 1947
THE COMMISSIONER OF INCOME TAX Vs. S.P.S. SUBRAMANIA CHETTIAR
February 28, 1947
THE CORPORATION OF MADRAS Vs. S.A. KHAN AND ORS.
March 11, 1947
THE CROWN PROSECUTOR Vs. KRISHNAN ALIAS KARIKARA KRISHNAN AND ORS.
April 23, 1947
THE CROWN PROSECUTOR Vs. MRS. ELIZA RENCONTRE
July 8, 1947
THE CROWN PROSECUTOR Vs. R.K. PILLAI AND ANR.
March 3, 1947
THE DISTRICT BOARD BY THE PRESIDENT, REPRESENTED BY THE POWER OF ATTORNEY AGENT Vs. P. KUPPUSWAMI KONAR ALIAS KUPPUSWAMI PILLAI AND ORS.
January 29, 1947
THE KOLLEGAL SILK FILATURES LIMITED Vs. THE PROVINCE OF MADRAS BY THE DIRECTOR OF INDUSTRIES AND COMMERCE
July 11, 1947
THE MANAGING DIRECTOR, T.S.T. CO., LTD. Vs. R. PERUMAL NAIDU AND ANR.
May 3, 1947
THE MUNICIPAL COUNCIL, REPRESENTED BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. SRIPADA SATYANARAYANA SARMA (DIED T.E.) AND ANR.
August 4, 1947
THE NATIONAL SEWING THREAD CO., LTD., CARRYING ON BUSINESS IN CHIDAMBARAM Vs. JAMES CHADWICK AND BROS., LTD., A COMPANY REGISTERED UNDER THE ENGLISH COMPANIES ACT BY ITS DULY CONSTITUTED ATTORNEY, HARVY GODFREY
December 9, 1947
THE NELLORE CO-OPERATIVE URBAN BANK LTD. BY ITS SECRETARY, MR. V. VENKATAPPAYYA Vs. AKILI MALLIKARJUNAYYA
September 2, 1947
THE PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. R.B. PODDAR FIRM THROUGH ITSMANAGING PARTNER, MOTILAL FOMRA
September 3, 1947
THE PUBLIC PROSECUTOR Vs. BADULLA SAHIB AND ORS.
August 28, 1947
THE PUBLIC PROSECUTOR Vs. PARAMESWARA IYER
March 28, 1947
THE PUBLIC PROSECUTOR Vs. PERUMAL AND ANR.
August 13, 1947
THE PUBLIC PROSECUTOR Vs. CHAKKA KONDAPPA
March 6, 1947
THE PUBLIC PROSECUTOR Vs. KODALI ARJUNA RAO AND ANR.
March 4, 1947
THE PUBLIC PROSECUTOR Vs. KACHI MOHIDEEN MARAIKAYAR AND ANR.
August 28, 1947
THE PUBLIC PROSECUTOR Vs. A.V. HARIHARA IYER
August 11, 1947
THE PUBLIC PROSECUTOR Vs. K. BHIMESWARA RAO
July 23, 1947
THE PUBLIC PROSECUTOR Vs. V.S. VISWANATHAN AND ANR.
January 17, 1947
THE PUBLIC PROSECUTOR Vs. S.M. VELLAIYA MUDALIAR
November 14, 1947
THE PUBLIC PROSECUTOR Vs. Y. RAMACHANDRAYYA AND ANR.
December 9, 1947
THE RECEIVER Vs. MUTTANGI BUCHIRAMAYYA
March 13, 1947
THE TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, REPRESENTED BY ITS COMMISSIONER, SRI A. JAYARAM NAIDU AND ORS. Vs. N. CHENGAMA NAIDU AND ORS.
March 19, 1947
THE WESTERN INDIA OIL DISTRIBUTING CO., LTD., THROUGH ITS LOCAL AGENT Vs. V.K. RATHNASABAPATHY
March 14, 1947
THUMALA AYYALUREDDI Vs. THUMATI MALLAREDDI AND ORS.
November 10, 1947
THUMMALAPALLI VISWANADHAM Vs. SOKALACHAND CHUNNILAL AND ORS.
February 21, 1947
UNITED BROKERS Vs. ALAGAPPA CORPORATION
December 2, 1947
UPPALAPATI VENKATARATNAM Vs. UPPALAPATI APPARAO
February 25, 1947
V. BARNARD Vs. MRS. AVERIL MAY TRESSLOR BARNARD
April 16, 1947
V. SEETHARAMA CHETTIAR Vs. T.R. MUTHUKRISHNA CHETTIAR
September 10, 1947
V. SUBRAMANIA AIYAR Vs. S.C. ANNASAMI IYER AND ORS.
February 3, 1947
V.RM.A.S. CHOCKALINGAM CHETTIAR Vs. A.SP.S.K.R. KARUPPAN CHETTIAR AND ORS.
August 8, 1947
V.T. ELAYA PILLAI Vs. A.M. MUHAMMAD IBRAHIM SAHIB AND ORS.
September 4, 1947
VADREVU VENKATARATNAM Vs. RAJAH SAHEB MEHARBAN I DOSTAN, SRI RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR SARDAR GARU, MAHARAJAH OF PITHAPURAM AND ANR.
August 14, 1947
VAI KM. VAYYAPURI VATHIAR Vs. R. SOMIANARAYANA IYENGAR AND ORS.
December 11, 1947
VANGAYIL MADHAVAN NAYANAR Vs. V. PARAMESWARA AYYAR AND ORS.
September 15, 1947
VANNAPPAN SERVAI Vs. SINNATHAYEE AMMAL AND ORS.
November 28, 1947
VARADARAJA CHETTIAR Vs. SWAMI MAISTRY AND ORS.
April 10, 1947
VASIREDDI SRIMANTHU AND TWO ORS. Vs. DEVABHAKTUNI VENKATAPPAYYA AND ANR.
February 28, 1947
VELICHETI SATYANARAYANA Vs. KOPPAKA VENKATARAMAYYA (MINOR) REPRESENTED BY FATHER AND GUARDIAN SATYAM AND ORS.
February 7, 1947
VEMANA RAMACHANDRAYYA NAIDU Vs. ABDUL KADAR CHISTHI
March 24, 1947
VEMPATI SATYANARAYANA MURTHY Vs. R KRISHNA IYER ALIAS KRISHNA RAO
December 23, 1947
VITHALJI MADHAVJI Vs. COMMISSIONER OF INCOME TAX
November 10, 1947
W. JAYARAGHAVAN Vs. THE LEO FILMS
November 28, 1947
Y.L. PAUL Vs. G.C. JOSEPH AND ANR.
December 19, 1947
YAMUJALA MANGAMMA AND ANR. Vs. KALYANAPU APPADU AND ANR.
April 25, 1947
YANGALASETTI THIRUPATHAIAH Vs. KOPALLE MANGAPATHI RAO AND ORS.
December 5, 1947
YELAMANCHILI VENKATADRI AND ANR. Vs. VEDANTAM SESHACHARYULU AND ORS.
January 24, 1947
YELLA THIPPANNA Vs. YELLA VENKATARAMANAPPA OF UNSOUND MIND BY GUARDIAN, SRI M. GURUSWAMY AYYAR, ADVOCATE APPOINTED AS MANAGER AND ORS.
April 15, 1947