Case Index

Title
Date
(SREE SREE BANKU BEHARY THAKUR AND SHALGRAM SHILA THAKUR BY THEIR PARICHARAK AND SHEBAIT) PANCHKARI ROY Vs. AMODE LAL BARMAN
June 4, 1937
A H GHAZNAVI Vs. SARDAR GURCHARAN SINGH
May 3, 1937
A K T K M NARAYANAN NAMBUDRIPAD Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
September 3, 1937
A L A R R M V VELLAYAN CHETTIAR Vs. MAHALINGA PATHAN
August 20, 1937
A L MEENAKSHI ACHI Vs. STLRMALIAS KRMRAMASWAMI CHETTIAR
March 23, 1937
A N C T SUBBIAH THEVAR, TRUSTEE OF SREE VEDAPURISWARASWAMI KOIL Vs. NRSAMIAPPA MUDALIAR
December 3, 1937
A P M SYED IBRAHIM SAHIB AND BROTHER Vs. VSGURULINGA AIYAR
March 1, 1937
A R RAMANUJA MUDALIAR Vs. LCSUNDARA VARADACHARIAR
October 21, 1937
A SUBRAMANIA AIYAR Vs. SMEENAKSHISUNDARAM CHETTIAR
February 5, 1937
A T LAKSHMI AMBALAM Vs. ANDIAMMAL
October 6, 1937
A V NARAYANASWAMI PILLAI Vs. SECRETARY OF STATE
November 15, 1937
A V PALANIVELU MUDALIAR Vs. NEELAVATHI AMMAL
January 26, 1937
A VIVIAN MANSELL Vs. STAR PRINTING AND PUBLISHING CO , TORONTO, LTD
July 28, 1937
ABALA KANTA GHOSE Vs. SYED JALALUDDIN HASHEMY
April 26, 1937
ABDUL AZIZ SAHIB Vs. MABDUL SAMMAD SAHIB
March 18, 1937
ABDUL BAQI Vs. MFAKHRUL ISLAM
February 10, 1937
ABDUL GAFUR KOTWAL Vs. EMPEROR
August 23, 1937
ABDUL HAFIZ SAHEB Vs. ABDUL SUKKUR SAHEB
August 20, 1937
ABDUL HAMID KHAN Vs. DHANI DUSADH
September 20, 1937
ABDUL HASAN Vs. KHALIL ULLAH
July 28, 1937
ABDUL KHALEQUE Vs. SUSIL CHANDRA CHAUDHURI
July 16, 1937
ABDUL LATIF Vs. EMPEROR
September 2, 1937
ABDUL LATIF KHAN Vs. MTSIKANDAR BEGUM
August 27, 1937
ABDUL RAHMAN Vs. GIRJESH BAHADUR PAL
December 23, 1937
ABDUR RAUFF Vs. MTAYMONA BIBI
March 20, 1937
ABUBACKER LABBAI Vs. CHINNATHAMBI ROWTHER
December 6, 1937
ADAM HAJI PEER MUHAMMAD ISSAC SAIT Vs. PATTAKKARANTAVITA KUNKAN
August 20, 1937
ADAVIKOLANU SESHAGIRI RAO Vs. SRI RAJAH VENKATARAMAYYA APPA RAO BAHADUR ZAMINDAR GARU
July 29, 1937
ADIRAJU MALLIKARJANA RAO Vs. SOMAVARAM CO-OPERATIVE SOCIETY NOH-774, REPRESENTED BY PRISIDENT SOMAVARAPU CHANDRAMOULESWARA RAO
September 7, 1937
ADJAI COAL CO Vs. LAKHI NARAIN
January 15, 1937
ADMINISTRATOR GENERAL OF BENGAL-CO-PLAINTIFF Vs. SMJNANADAYINI DEVI
April 9, 1937
ADMINISTRATOR-GENERAL Vs. SACHINDRA KUMAR ROY
January 7, 1937
AFSAR SHAIKH Vs. EMPEROR
May 20, 1937
AGENT, EAST INDIAN RAILWAY Vs. MAURICE CECIL RYAN
May 6, 1937
AHMAD ALI Vs. ABUL KASEM FAZLUL HAQ
August 3, 1937
AHMAD MAHOMED PARUK Vs. PRAPHULLA NATH TAGORE
May 31, 1937
AJODHYA PRASAD SINGH Vs. RAMGULAM SAHU
December 1, 1937
AJUDHIA PRASAD Vs. CHANDAN LAL
May 11, 1937
AKHIL BANDHU RAY Vs. EMPEROR
August 19, 1937
AKHIL KISHORE RAM Vs. EMPEROR
November 26, 1937
AKHORI RAMSEWAK PRASAD Vs. SARAN SINGH
August 16, 1937
ALAKHNANDAN PROSAD Vs. MUSAMMAT BIBI SALMA
February 8, 1937
ALAM KHAN SAHIB Vs. ALMKARUPPANNASWAMI NADAN
September 28, 1937
ALAMELU AMMAL Vs. CPARTHASARATHY NAIDU
November 3, 1937
ALEXANDER KENNEDY Vs. KING
February 9, 1937
ALI AKBAR Vs. JAVA BENGAL LINE
May 26, 1937
ALI ZAMIN Vs. AKBAR ALI KHAN
February 26, 1937
ALL INDIA SUGAR MILLS LTD Vs. SARDAR SUNDER SINGH
May 11, 1937
ALL INDIA SUGAR MILLS LTD Vs. SARDAR SUNDER SINGH
June 1, 1937
ALLAHABAD BANK LTD Vs. PRAKASH NATH
August 24, 1937
AMBALAL KHORA Vs. BIHAR HOSIERY MILLS LTD
May 6, 1937
AMBALATHILAKATH KUTTOOSSA Vs. MUNDAYATAN KOROTHVEETTIL KUNHAMMA
November 24, 1937
AMERICAN MAIL LINE LTD, OWNERS OF THE STEAMSHIP PRESIDENT JEFFERSON Vs. MOTOR VESSEL AFRIKA
March 19, 1937
AMINA BIBI Vs. KADIR BATCHA ROWTHER
January 20, 1937
AMIR HUSAIN Vs. ABDUL SAMAD
April 1, 1937
AMIR UDDIN Vs. PANCHAITI AKHARA BARA UDASI NANAK SHAHI
January 8, 1937
AMIRUDDIN Vs. PANCHAITI AKHARA BAR A UDASI NANAK SHAHI
January 8, 1937
AMIRUDDIN SARKAR Vs. NISARUDDIN SARKAR
November 11, 1937
AMRIT NARAYAN SINGH Vs. BAIJNATH PANDEY
December 1, 1937
AMRITA BAZAR PATRIKA Vs. RE
March 14, 1937
ANANTA RAM BANERJEE Vs. SECRETARY OF STATE
July 9, 1937
ANANTHA PATTAR Vs. PADMANABHA PANIKKAR
November 4, 1937
ANANTHACHARI Vs. KRISHNASWAMI
August 4, 1937
ANATH NATH BANERJEE Vs. SRI SRI KALIMATA THAKURANI
December 14, 1937
ANDHRA INSURANCE CO LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
October 22, 1937
ANGAMUTHU MUTHIRIAN Vs. SINNAPENNAMMAL
October 21, 1937
ANIL KUMAR BHATTACHARYA Vs. CORPORATION OF CALCUTTA
March 10, 1937
ANKARAJU SUBBARAYA Vs. BATUK PRASAD
April 29, 1937
ANNADA PROSANNA CHATTERJEE Vs. RAM SARAN KOWER
June 21, 1937
ANNAMALAI CHETTIAR Vs. SRINIVASARAGHAVA AIYENGAR
September 20, 1937
ANNAMALAI CHETTIAR Vs. VTCHETTIAR FIRM
January 21, 1937
ANNAPURNA DUTTA Vs. SANTOSH KUMAR SETT
May 26, 1937
ANNASWAMI NAICKEN Vs. CMANICKA MUDALIAR
April 16, 1937
ANUP LAL MAHTO Vs. MAHESH JHA
August 20, 1937
ARJUN ARORA Vs. EMPEROR
January 7, 1937
ARTHUR ALBERT UNGER Vs. MRSMAUD MARTIN
December 16, 1937
ARUMANDLA VEERAYYA Vs. ARUMANDLA SUBBAMMA
October 7, 1937
ARUMUGHAM CHETTIAR Vs. MARIAPPAN CHETTIAR
September 7, 1937
ARYA PRATINIDHI SABHA THROUGH MADAN MOHAN SETH Vs. CHOTEY LAL
May 6, 1937
ASHRAF Vs. LSAITH MAL
September 23, 1937
ASRABULLA Vs. KIAMATULLA HAJI CHAUDHURY
January 5, 1937
ASSAM BENGAL RAILWAY CO LTD Vs. ATUL CHANDRA SEN
January 14, 1937
ATHAPPA GOUNDAN Vs. EMPEROR
March 16, 1937
ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. ATTORNEY GENERAL OF CANADA
January 28, 1937
ATTORNEY GENERAL OF BRITISH COLUMBIA Vs. SAND
January 28, 1937
ATTORNEY GENERAL OF CANADA Vs. ATTORNEY GENERAL OF ONTARIO
January 28, 1937
AWADH NARAIN TIWARI Vs. SANTAN NARAIN TIWARI
February 2, 1937
AYIMBATI THOTTATHIL NARIKKOT CHERIYA KRISHNAN NAYAR Vs. PUTHANPEETIKAYIL CHARICHIL PALLIKKAL MOIDEEN
September 29, 1937
AYITHAM CHINA SURYARAO Vs. MADDALA SURYACHANDRA RAO, MINOR BY MOTHER AND GUARDIAN RAMANAMMA
March 2, 1937
AYITHAM CHINNA SURYA RAO Vs. MADDALA SURYACHANDRA RAO
March 2, 1937
AYUB ALI Vs. EMPEROR
January 28, 1937
AZIZ RAHMAN MOLLA Vs. BEPIN BEHARY MUKHERJEE
February 8, 1937
AZIZUR RAHAMAN OSMANI Vs. UPENDRA NATH SAMANTA
July 30, 1937
B CHHUTTAN LALL Vs. BDWARKA PRASAD
October 27, 1937
B DURGA PRASAD SETH Vs. OM PRAKASH
September 15, 1937
B GIRWAR SINGH Vs. HAR PRASAD
September 20, 1937
B KRISHNA CHANDRA AGARWAL Vs. FIRM MOHAN LAL BHIKAM DAS AND CO
August 6, 1937
B N W RAILWAY CO Vs. MUNESHWAR RAM
January 5, 1937
B NITYANAND MATHUR Vs. LALA BABU RAM
February 19, 1937
B S MOORTHY Vs. ELI VADAPALLI
February 17, 1937
BABU BABUJEE ISAR Vs. CHETHRU SINGH
September 14, 1937
BABU BADRI NARAIN SINGH Vs. HARI LAL SINGH
September 13, 1937
BABU CHANDESHWAR PRASAD NARAYAN SINGH Vs. DWARKA SINGH
July 21, 1937
BABU CHHUNI LAL Vs. SIA CHAUDHURY
August 18, 1937
BABU DEBI BAKHSH SINGH Vs. SMTASHTBHUJA RATAN KUNWAR
April 15, 1937
BABU GOPAL BUX RAI Vs. SHRIMATI MANKALI DEVI
August 16, 1937
BABU KAILASH CHANDRA Vs. LALA RADHEY SHIAM
March 17, 1937
BABU KEDARNATH GOENKA Vs. MAHARAJ KUMAR BABU BAGESHWARI PRASAD SINGH
March 12, 1937
BABU LACHMI NARAIN Vs. BATUK SINGH
January 22, 1937
BABU MANMOHAN DAS Vs. BALDEO NARAIN TANDON
December 20, 1937
BABU RAJNITI PRASAD SINGH Vs. RAMUDGAR
October 5, 1937
BABU RAM Vs. MANOHAR LAL
August 24, 1937
BABU RAM Vs. EMPEROR
August 14, 1937
BABU RAM KUMAR Vs. MAHPAL SINGH
November 17, 1937
BABU RAMSEWAK MISSRA Vs. CHOUDHARY BABU JAMUNA PRASAD SINGH
August 11, 1937
BABU TARAPADA GANGULY Vs. BABU JITINDRA NATH GHOSH
August 9, 1937
BABULAL TIWARI Vs. HULLA MALLAH
September 23, 1937
BACHU MALLIKARJUNA RAO Vs. OFFICIAL RECEIVER
December 17, 1937
BADRI NARAIN MANDAR Vs. PARSOTI PASBAN
February 19, 1937
BADRI NARAYAN SINGH Vs. GANGA SINGH
August 20, 1937
BAHADUR SINGH SINGHEE Vs. BHUPAL CHANDRA ROY CHOUDHURY
December 9, 1937
BAHALI SINGH Vs. SAFAYAT GOP
September 30, 1937
BAIJ NATH PRASAD Vs. RAM GOPAL LACHHMI NARAYAN
July 6, 1937
BAIJNATH Vs. BAJRANGLAL KAMALIA
April 12, 1937
BAIJNATH BOTHRA Vs. KEDAR NATH BOTHRA
July 2, 1937
BAIJNATH PRASAD Vs. SATI LAL SAHU
December 7, 1937
BAIJNATH PRASAD SINGH Vs. UMESHWAR SINGH
August 10, 1937
BAKSHI RAM Vs. EMPEROR
October 1, 1937
BAL SINGH Vs. NAWAB SINGH
May 3, 1937
BALABHADRA SRIRANGAM ALIAS RAMAKRISTNAYYA Vs. MADHYANNAPU RANGARAO
April 7, 1937
BALAMMAL Vs. PALANDI NAIDU
September 7, 1937
BALARAM DEY Vs. PRAN RAM CHATTERJEE
April 12, 1937
BALASUBRAHMANYA PANDYA THALAIVAR Vs. M SUBBAYYA TEVAR
December 3, 1937
BALDEO PRASAD Vs. SUKHI SINGH
August 10, 1937
BALKRISHNA DAS Vs. SHYAM SUNDER MANDAL
April 8, 1937
BALLU SINGH Vs. EMPEROR
December 21, 1937
BALMAKUND MARWARI Vs. FIRM PIRTHIRAJ GANESHDAS
November 30, 1937
BANARSI RAUT Vs. EMPEROR
October 21, 1937
BANK OF BEHAR LTD Vs. MADHUSUDAN LAL
March 16, 1937
BANKE BIHARI LAL Vs. RAM UCHIT SINGH
July 28, 1937
BANSIDHAR JAGLIK Vs. SAMU SINGH
March 8, 1937
BANSROPAN SINGH Vs. EMPEROR
September 1, 1937
BANU MAL Vs. RATAN DEO
January 20, 1937
BARAIK RAM GOVIND SINGH Vs. CHOWRA URAON
August 19, 1937
BARKATULLA SHEIKH Vs. JNANENDRA CHANDRA GHOSH
November 25, 1937
BASANTA KUMAR PAL Vs. BAZLEY RAHAMAN NASKAR
June 21, 1937
BASDEO KOIRI Vs. EMPEROR
September 27, 1937
BASDEO PRASAD Vs. BAIJU MANDAL
August 17, 1937
BASIRUDDIN MAHAMMAD Vs. PRASANNA DEB RAIKAT
November 29, 1937
BASORE SINGH Vs. SANT KUMAR
April 9, 1937
BASUDEO LAL Vs. BINDESHRI PRASAD
August 13, 1937
BATA KRISHNA PRAMANIK Vs. DEBA PROSAD GARGA
December 14, 1937
BEDANAND RAI Vs. NABOKUMAR SINGH
October 29, 1937
BENARES BANK LTD Vs. BJUGAL KISHORE
August 20, 1937
BENGAL NAGPUR RAILWAY CO LTD Vs. RUTTANJI RAMJI
December 20, 1937
BENGAL NAGPUR RAILWAY COMPANY LTD Vs. HAJI LATIF ABDULLA
February 18, 1937
BENGAL NORTH WESTERN RAILWAY CO LTD Vs. MATUKDHARI SINGH
August 17, 1937
BENI MADHAB MAHTO Vs. GANESH SINGH SARDAR
April 1, 1937
BENI MADHAB SIKDAR Vs. SARAT CHANDRA JANA
May 5, 1937
BEROJULLAH SARKAR Vs. AYATULLAH AKAND
July 27, 1937
BHAGABAN DAS SHAH Vs. FIRST LAND ACQUISITION COLLECTOR
July 22, 1937
BHAGALPUR ELECTRIC SUPPLY CO LTD Vs. HARI PRASAD SAHAY
September 2, 1937
BHAGALPUR ELECTRICITY SUPPLY CO LTD Vs. HARI PRASAD SAHA
September 2, 1937
BHAGAT RAJ Vs. MTGURAI DULAIYA
September 21, 1937
BHAGAWAN DAYAL SAHU Vs. CHANDULAL
July 14, 1937
BHAGWAT PRASAD Vs. SUDERSAN BHAGAT
August 23, 1937
BHAGWAT SAHAY Vs. KAM SUKRIT RAM
February 3, 1937
BHAGWATI DEVI Vs. CHANDRIKA PRASAD
July 28, 1937
BHAIRO SINGH Vs. RAI SHAMSUNDAR PRASAD
March 19, 1937
BHAIRODAYAL SAHU Vs. JAGESHWAR SAHU
January 5, 1937
BHAMIDIPATI SATYANARAYANA, RECEIVER, CHINCHINADA ESTATE Vs. ALLURI KRISHNAMRAJU
December 3, 1937
BHARAT BIKASH HALDER Vs. BHARAT LUXMI PICTURES
July 15, 1937
BHARAT DHARMA SYNDICATE, LTD Vs. HARISH CHANDRA
February 22, 1937
BHAVANAM NAGIREDDI Vs. BOARD OF COMMISSIONER FOR HINDU RELIGIOUS ENDOWMENTS
August 6, 1937
BHIKULAL GOPILAL MAHEAND Vs. BHAIYALAL BENISAO KESARBANI
October 28, 1937
BHUDEO Vs. SMRAM DEVI
January 5, 1937
BHUJANGA BHUSAN MUKHERJEE Vs. KALIDAS DAS
February 18, 1937
BHUPENDRA NATH CHATTERJEE AND FOUR ORS Vs. SMELOKESHI DASSI
August 3, 1937
BHUSAN CHANDRA GHOSE Vs. KANAILAL SADHUKHAN
January 8, 1937
BHYRADEVANHALLI LINGAPPA Vs. OFFICIAL RECEIVER
January 27, 1937
BIBHUTI BHUSAN DUTT, SHEBAIT OF SRI SRI ISWAR RADHABALLAV JIU, SRI SRIRADHA GOBINDA JIU AND SRI SRI ISWAR KUNJA BEHARI JIU Vs. RANEEGUNJ COAL ASSOCIATION LTD
April 27, 1937
BIBHUTI BHUSAN PAL CHAUDHURY Vs. SMMAYA DEBY
June 10, 1937
BIJADHAR RAM Vs. RAJKARAN SINGH
November 10, 1937
BIMAL KRISHNA GHOSE Vs. SHEBAITS OF SREE SREE ISWAR RADHA BALLAV JIU
January 11, 1937
BINDESHWARI RAI Vs. RAM PALAK SINGH
December 3, 1937
BINDESWARI PRASAD Vs. LAL MUNGARI LAL
September 2, 1937
BINDRABAN Vs. SRI GODAMJI MAHARANI BIRAJMAN MANDIR SRI RANGJI MAHARAJ
January 15, 1937
BIR RAM Vs. LACHMI RAI
August 17, 1937
BIRESHWAR DAS BAPULI Vs. PANDIT UMA KANT PANDAY VAKIL
January 6, 1937
BIRO Vs. ATMA RAM
February 1, 1937
BISHAMBHAR DAS Vs. RAM CHANDRA
November 17, 1937
BISHAMBHAR NATH KAPOOR Vs. LALA, AMAR NATH
February 15, 1937
BISHAN SINGH ALIAS BABU SINGH Vs. SHIAM LAL SONASI PRASAD
November 19, 1937
BISHESHAR Vs. GAYA BUX SINGH
November 19, 1937
BISHNATH SINGH Vs. COLLECTOR OF BENARES
January 28, 1937
BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWNMENTS Vs. PARASARAM VEERAGHAVACHARLU
February 19, 1937
BOHREY SHANKAR LAL Vs. BANSI DHAR
May 6, 1937
BOMMI REDDI MUNI REDDI Vs. PERUR SUBBIAH
February 5, 1937
BON BEHARI MUKHERJEE Vs. MAKHAN LAL MUKHERJEE
December 16, 1937
BRIJ MOHAN DAS Vs. MTPIARI
April 6, 1937
BRIJ MOHAN LAL Vs. LMONMOHAN DAS
January 8, 1937
BRINCHIPADA DAFADAR Vs. EMPEROR
August 20, 1937
BRITISH SUGAR MANUFACTURERS, LTD Vs. HARRIS (INSPECTOR OF TAXES)
December 16, 1937
BROJENDRA KISHORE ROY CHOUDHURY Vs. SKSHAMSERALI
January 13, 1937
BUCHAYYAGARI RANGA REDDY Vs. OFFICIAL RECEIVER
September 3, 1937
BUDHSEN Vs. ASHARFI LAL
September 8, 1937
C J SHILLINGFORD Vs. GENA TATMA
November 17, 1937
C K SAMARAPURI CHETTY Vs. PTHANGAVELU CHETTY
April 28, 1937
C KRISHNAVENI AMMAL Vs. PSSUBRAHMANYAM CHETTY
December 7, 1937
C MUNISWAMI NAIDU Vs. SRANGACHARI
August 9, 1937
C R PADMANABHA AIYAR Vs. COIMBATORE MUNICIPALITY REPRESENTED BY ITS CHAIRMAN CSRATHNASABAPATHY MUDALIAR
September 24, 1937
C RAMASUBBIER Vs. GMUHOMED KHAN SAHEB
March 22, 1937
C S MAHADEVA AIYAR Vs. MUNICIPAL COUNCIL, REPRESENTED BY THE COMMISSIONER
August 6, 1937
C S MAHADEVA IYER Vs. MUNICIPAL COUNCIL
August 6, 1937
C SABHAPATHI Vs. G HUNTLEY
December 21, 1937
C V C T V VENKATACHALAM CHETTIAR Vs. VVRNARNAGAPPA CHETTIAR
July 13, 1937
C V VYTHINATHA AIYAR Vs. CVVARADARAJA AIYAR
September 29, 1937
CANTEEN CONTRACTORS SYNDICATE LTD Vs. CORPORATION OF MADRAS
September 16, 1937
CAPTAIN W F WAKE-WALKER, O B E, R N Vs. STEAMER COLIN W LTD
April 15, 1937
CELLULAR CLOTHING CO LTD Vs. SEN ABDUL AND CO
November 16, 1937
CHADA MANGIAH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF VIZAGAPATAM
December 1, 1937
CHADALAVADA VENKATA SUBBAYYA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
December 15, 1937
CHAIRMAN AND COMMISSIONERS OF CHAIBASSA MUNICIPALITY Vs. GOBIND SAO
January 20, 1937
CHAIRMAN, MIDNAPORE DISTRICT BOARD Vs. MONMOTHA NATH MONDAL
February 10, 1937
CHAIRMAN, MUNICIPAL BOARD Vs. BHAJAN
February 2, 1937
CHAIRMAN, MUNICIPAL COUNCIL Vs. NYAPATHI SUBBA RAO
January 19, 1937
CHAIRMAN, MUNICIPALITY Vs. RAMKUMAR CHOUDHURY
July 30, 1937
CHAITAN PRAKASH Vs. MUMTAZ AHMAD
July 31, 1937
CHAITANYA DAS BANERJEE Vs. RANJIT PAL CHOWDHURY
August 6, 1937
CHAMPARAN JAIN Vs. SRIPATI NATH DEB
August 24, 1937
CHAMPION AUTOMOBILES LTD Vs. TRAVANCORE NATIONAL BANK LTD
August 19, 1937
CHAMPION AUTOMOBILES LTD BY DIRECTOR K M RAO Vs. CHARTERED BANK OF INDIA, AUSTRALIA AND CHINA
March 10, 1937
CHAMROO SINGH Vs. RAGHO SINGH
August 17, 1937
CHANDAN Vs. GHISSA
April 9, 1937
CHANDER PRASAD Vs. EMPEROR
March 12, 1937
CHANDRA MOHAN SINGH Vs. BUTU MIAN
January 7, 1937
CHARU CHANDRA ROY Vs. HRISHIKESH ROY AND ANOTHER
April 21, 1937
CHATLAPALLI SURYAPRAKASA RAO Vs. POLISETTI VENKATARATNAM
December 10, 1937
CHAUBE SHEODARSHAN LAL Vs. BALMAKUND
October 18, 1937
CHAUDHRI RAGHUBIR SINGH Vs. MULCHAND
April 29, 1937
CHAUDHURY JAMUNA PRASAD SINGH Vs. RAM PADARATH SINGH
August 19, 1937
CHAUTHI SINGH Vs. EMPEROR
August 1, 1937
CHEEDALLA POLAMMA Vs. OFFICIAL RECEIVER
November 19, 1937
CHEERATH NANIKUTTI AMMA Vs. ANANTHA LAKSHMIAMMAL, WIFE OF NARAYANA VADHIAR
April 29, 1937
CHEMBROLU RAMAMURTHY Vs. CHEMBROLU BHIMASANKARARAO
November 22, 1937
CHERUKUR KRISHNIAH Vs. SOWCAR LODD GOVINDA DOSS KRISHNA DOSS
February 19, 1937
CHHATHU GOPE Vs. EMPEROR
September 10, 1937
CHHOTOO LAL Vs. MTBIBI SAKINA
September 3, 1937
CHIDAMBARAM MUNICIPALITY Vs. PVENUGOPAL PILLAI
February 8, 1937
CHINTA VENKATA SUNDARA VENUGOPALASWAMY Vs. PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS
September 15, 1937
CHINTALAPUDI VENKATARAMAYYA Vs. POTULA VENKATARAMAYYA
August 6, 1937
CHITRADHAR NARAIN DAS Vs. KHIDAR THAKUR
October 26, 1937
CHITTALURI SITAMMA ALIAS SITABAYAMMA Vs. SAPHAR SITAPATIRAO
March 19, 1937
CHOUDHURY MAHENDRA NATH DAS Vs. RADHASHYAM MANDAL
June 22, 1937
CHRISTIAN YAO KISIEDU Vs. DJORBUA DOMPREH
June 22, 1937
CHUDUVALATHUR DEVASWOM, URALARS NARAYANA NAMBUDRI Vs. SUB- COLLECTOR AND LAND ACQUISITION OFFICER
April 23, 1937
CHUDVVALATHUR DEVASWOM URALARA M NARAYANAN NAMBUDRI Vs. SUB- COLLECTOR AND LAND ACQUISITION OFFICER
April 23, 1937
CHUNDURI PANAKALA RAO Vs. PENUGONDA KUMARASWAMI
March 12, 1937
CHUNNI LAL Vs. AJUDHIYA PRASAD
October 21, 1937
COLLECTOR OF BENARES Vs. JAI NARAIN RAI
October 21, 1937
COLLECTOR OF KISTNA Vs. SREEMANTHU RAJA YARLAGADDA SIVARAMA PRASAD BAHADUR, ZAMINDAR OF CHALLAPALLI
August 3, 1937
COMMISSIONER OF INCOME TAX, U P Vs. TIKA RAM & SONS LTD
March 26, 1937
COMMISSIONER OF INCOME-TAX Vs. ANDHRA INSURANCE COMPANY LTD
October 22, 1937
COMMISSIONER OF INCOME-TAX Vs. DEWAN BAHADUR SLMATHIAS
April 29, 1937
COMMISSIONER OF INCOME-TAX Vs. TIKA RAM AND SONS LTD
July 26, 1937
COMMISSIONER OF INCOME-TAX, BOMBAY Vs. SARANGPUR COTTON MANUFACTURING CO LTD , AHMEDABAD
November 5, 1937
COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN Vs. A P SWAMY GOMEDALLI
April 30, 1937
COMMISSIONER OF INCOME-TAX, MADRAS Vs. B J FLETCHER
June 14, 1937
COMMISSIONER OF INCOME-TAX, MADRAS Vs. DIWAN BAHADUR SLMATHIAS
April 29, 1937
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SLMATHIAS
October 13, 1937
COMMISSIONER OF INCOME-TAX, PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. NAWAL KISHORE-KHARAITI LAL
November 9, 1937
COMMISSIONER OF INCOME-TAX, UNITED AND CENTRAL PROVINCES Vs. BADRIDAS RAMRAI SHOP, AKOLA, OWNER LAXMINARAYAN BADRIDAS SHRAWAGI
February 19, 1937
COMMISSIONER, LUCKNOW DIVISION Vs. DEPUTY COMMISSIONER OF PARTABGARH
May 6, 1937
COMMISSIONERS FOR PORT OF CALCUTTA Vs. BHUBANESWAR PRASAD
July 23, 1937
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. CORPORATION OF CALCUTTA
July 26, 1937
COMMISSIONERS OF PATNA CITY MUNICIPALITY Vs. BISHAMBHARDEO NARAIN
February 25, 1937
CORPORATION OF CALCUTTA Vs. SUSIL KUMAR GHOSE
February 26, 1937
CORPORATION OF CALCUTTA Vs. BANGSHIDHAR BIDASARIA
July 22, 1937
D DOSS Vs. CPCONNELL AND WAPLOBO (JOINT OFFICIAL LIQUIDATORS)
August 12, 1937
D E D COHEN Vs. BAIDYANATH MUKHERJEE
November 30, 1937
DACCA CO-OPERATIVE INDUSTRIAL UNION LTD Vs. DACCA CO-OPERATIVE SANKHYA SILPA SAMITY LTDNO1
December 21, 1937
DAKAMARRI KANNAYYA Vs. VADALI VENKATESAM
January 21, 1937
DAKKAMARRI KANNAYYA Vs. VADALI VENKATESAN
January 21, 1937
DALIP NARAYAN SINGH Vs. SMTAMARBAS KUER
September 14, 1937
DANDAMUDI RAMARAYUDU Vs. DANDAMUDI SITALAKSHMAMMA
May 6, 1937
DARPAN POTDARIN Vs. EMPEROR
October 29, 1937
DASA E KRISHNA CHETTY Vs. KALAVALU PEDDA NARAYANAPPA
December 9, 1937
DASRATH TELI Vs. RAM DAS THAKURAI
August 18, 1937
DATA RAM Vs. DHARA
November 25, 1937
DAULAT KHAN Vs. EMPEROR
March 30, 1937
DAVOOD MOHIDEEN ROWTHER Vs. SAHABDEEN SAHIB
February 11, 1937
DAWAR SINGH Vs. EMPEROR
July 30, 1937
DEB PROSANNA MUKHERJEE Vs. HARI KISON RATHI
May 19, 1937
DEB SINGH Vs. THAGU SAH
August 23, 1937
DEBENDRA NATH ROY CHOUDHURY Vs. OFFICIAL RECEIVER
May 18, 1937
DEBI BUX Vs. RAMESWAR PRASAD NARAIN SINGH
September 1, 1937
DEEBAL MAHTON Vs. MOTI MAHTON
December 3, 1937
DEO SARAN SINGH Vs. LOKNATH RAI
February 16, 1937
DEOKINANDAN PANDEY Vs. RAM CHANDRA TEWARI
August 31, 1937
DEPUTY COMMISSIONER OF PARTABGARH Vs. PURAN CHAND HAR NARAIN
August 17, 1937
DEVI SANKAR BANERJEE Vs. JANENDRA NARAYAN BAGCHI
July 23, 1937
DEVJI NARAYANJI Vs. RATANSI HIRJI BHOJRAJ
August 12, 1937
DEVULAPALLI SABHANADRI SASTRULU Vs. DORBALA NAGAYYA SASTRY
December 1, 1937
DEWAN SYED ALEY RASUL Vs. SETH BALKISHAN
February 1, 1937
DHAKESWARI COTTON MILLS LTD Vs. NIL KAMAL CHAKRAVORTY
June 7, 1937
DHANSAR COAL CO LTD Vs. BABU LAL AGARWALA
October 27, 1937
DHARAM DEO PANDEY Vs. RAMANUJ PANDEY
August 3, 1937
DHARAM SINGH Vs. THAKUR TIKAM SINGH
November 16, 1937
DHARAM SINGH Vs. BISHAN SARUP
August 25, 1937
DHARANIDHAR SARDAR Vs. SURJA KANTA ROY CHOWDHURY
April 21, 1937
DHURWAS M VENKATACHALAPATHI IYER, LAKSHMANA IYER SONS Vs. CITY CINEMA CO LTD, THROUGH MANAGING DIRECTOR JCRAJAGOPALA IYER
September 27, 1937
DIBOPRAKASH GANGULY Vs. SUPROKOSH GANGULY
December 13, 1937
DIMALA NARASU Vs. INGILI BAITHARU
May 5, 1937
DINESH CHANDRA CHOUDHURY Vs. RAJENDRA CHANDRA KAR
December 15, 1937
DISTRICT BOARD Vs. RAI BAHADUR CHANDRA KETU NARAYAN SINGH
May 24, 1937
DISTRICT LOCAL BOARD, AHMEDABAD Vs. SECRETARY OF STATE
December 6, 1937
DR BHAWANI SHANKER Vs. BRAGHUBAR DAYAL
January 20, 1937
DUKHAN SAHU Vs. EMPEROR
August 20, 1937
DURAIRANGAM PILLAI Vs. GOVINDARAJULU NAIDU
November 29, 1937
DURBIJAI SINGH Vs. NAWAB ZOHRA SULTAN BEGAM
July 31, 1937
DURGA PROSAD CHAMARIA Vs. SECRETARY OF STATE
April 9, 1937
DURGA SINGH Vs. GIRWAR DUTT JOSHI
December 17, 1937
DURGAPADA BERA Vs. ATUL CHANDRA BERA
June 4, 1937
DWARIK MANDAL Vs. NALINI KANTA MITRA
May 20, 1937
DWARKA NATH SINGH Vs. MT RAJ RANI
May 7, 1937
DWARKA PRASAD Vs. PARMESHWARI RAI
April 29, 1937
DWARKA PRASAD SINGH Vs. BABU LAL SINGH
November 24, 1937
DWARKA RAM Vs. MTJALESWARI
January 19, 1937
DWARKANATH MITRA BISWAS Vs. SMHEMANGINI KAR
March 18, 1937
DWARKAPRASAD PYARELAL Vs. EMPEROR
July 30, 1937
E B M COMPANY, LTD Vs. DOMINION BANK
June 11, 1937
E SU NA SHEIKH DAVOOD ROWTHER Vs. NRMNRAMANATHAN CHETTIAR
August 4, 1937
EBRAHIM HAZI ISMAIL (SINCE DECEASED, REPRESENTED BY BAI FATMA BAI) Vs. OFFICIAL TRUSTEE
June 24, 1937
EKABBAR MONDAL Vs. EMPEROR
February 12, 1937
ELLIS STELLA BEAUMONT Vs. ENGLISH MOTOR CAR CO
December 17, 1937
EMDAD ALI CHAUDHURI Vs. TABUBULLA
February 25, 1937
EMPEROR Vs. DURGA CHARAN SING
July 22, 1937
EMPEROR Vs. GEDKA GOALA
February 24, 1937
EMPEROR Vs. JAGANNATH GIR
January 20, 1937
EMPEROR Vs. NIBHARESH MANDAL MOHAR MANDAL
August 3, 1937
EMPEROR Vs. SOMRA BHUIAN
July 30, 1937
EMPEROR Vs. CHOKHEY
March 18, 1937
EMPEROR Vs. SATYENDRA NATH BOSE
April 8, 1937
EMPEROR Vs. JUGAL KISHORE TEBERAWALLA
May 3, 1937
EMPEROR Vs. HARIA DHOBI
August 31, 1937
EMPEROR Vs. KORAMUTLA NARASIGADU
March 18, 1937
EMPEROR Vs. BISHAN SAHAI VIDYARTHI
April 21, 1937
EMPEROR Vs. SHEO CHANDRA PRASAD
July 28, 1937
EMPEROR Vs. FGKALKHOWAN
February 3, 1937
EMPEROR Vs. MANGRU KISAN
August 6, 1937
EMPEROR Vs. SITA RAM
April 13, 1937
ENDAPALLE ELLA REDDI Vs. EMPEROR
February 11, 1937
ESTATE AND TRUST AGENCIES (1927) LTD Vs. SINGAPORE IMPROVEMENT TRUST
May 31, 1937
ETTIYAR AHMED KUTTY Vs. VAYALILAKATH AYITHRAMAN KUTTY
April 16, 1937
ETTIYAT AHMED KUTTY Vs. VAYALIKATH AYITHRAMAN KUTTY
April 16, 1937
FAIYAZUDDIN KHAN Vs. MUSAMMAT ZAHUR BIBI
November 23, 1937
FAKIR Vs. EMPEROR
February 23, 1937
FASAHAT ALI KHAN Vs. ASHFAQ ALI KHAN
April 12, 1937
FATIMA BEGUM Vs. AHMAD ALI KHAN
February 19, 1937
FIRM BHUDERMULL CHANDI PRASAD Vs. FIRM HAJI MAHAMMAD ALI JAGARNATH
August 17, 1937
FIRM BRIJ KISHORE RAM SARUP Vs. SHEO CHARAN LAL
September 22, 1937
FIRM DEDHRAJ-LACHMINARAYAN Vs. BHAGWAN DAS
February 17, 1937
FIRM GANGA PRASAD RATAN Vs. SECRETARY OF STATE
April 30, 1937
FIRM HARJIVANLAL BALKISON Vs. FIRM RADHAKISON GOPIKISON
November 9, 1937
FIRM JIWAN RAM RAMCHANDRA Vs. JAGERNATH SAHU
January 13, 1937
FIRM JOHAR MAL-PARAN RAM Vs. BINDESWARI PRASAD SINGH
April 13, 1937
FIRM KHINCHA MAL-HARI KISHAN DAS Vs. FIRM KHUB RAM-MUNNA LAL
May 6, 1937
FIRM RAM LAL BHIKAM CHAND Vs. SECRETARY OF STATE
February 3, 1937
FIRM SHIVA DAYAL MAL SURAJ BHAN Vs. RAJESHWAR PRASAD
August 2, 1937
FIRM SURAJMAL BADRI DAS OF DAULAT KHAN Vs. FIRM MANBODH BHAGAT LALL CHAND RAM
November 9, 1937
FIRM SURAJMAL-BADRI DAS OF DAULAT KHAN Vs. FIRM MANBODH- BHAGAT LALL CHAND RAM
November 9, 1937
FORD MOTOR COMPANY OF INDIA LTD Vs. SECRETARY OF STATE
November 19, 1937
FORMAN ALI MIJI Vs. UZIR ALI SHEK
July 30, 1937
G D RITCHSON Vs. WLDRITCHSON
December 8, 1937
G MEENAKSHISUNDARAM AIYAR Vs. SWAMINATHA AIYAR
November 11, 1937
G MOHIDEEN SAHIB Vs. KOTTA LAKSHMAYYA
March 5, 1937
G SUBBARAYALOO Vs. RANGANATHA MUDALIAR
December 17, 1937
G THIRUVENKATACHARIAR, OFFICIAL LIQUIDATOR OF THE NATIONAL LIVE STOCK REGISTRTION BANK LTD (IN LIQUIDATION) Vs. ATVELU MUDALIAR
September 28, 1937
GADADHAR ROY CHOUDHURY Vs. DHIRENDRA NATH GHOSE
July 16, 1937
GADDAM ADEMMA Vs. ANAM HANUMA REDDI DECLARED MAJOR AND GUARDIAN DISCHARGED
August 12, 1937
GADDE VENKATARAYUDU Vs. ANUMOLU CHINA RAMAKRISHNAYYA
April 14, 1937
GAINDA LAL GOEL Vs. RAMESHWAR DAS
April 15, 1937
GAJANAND AGARWALLA Vs. RANI PRAYAG KUMARI DEBI
April 27, 1937
GAJRAJ SINGH Vs. TEJ SINGH
September 28, 1937
GANESH PRASAD SINGH Vs. SHEOGOBIND SAHU
September 3, 1937
GANGA DHAR Vs. INDAR SINGH
November 29, 1937
GANGA PRASAD SAO Vs. DULARI SARAN SINGH
March 3, 1937
GANGA PRASAD SINGH Vs. THAKUR BINDESHWARI SINGH
September 21, 1937
GANGADHAR NATHMULL Vs. CORPORATION OF CALCUTTA
August 9, 1937
GANGAMMA Vs. MAHABALA BHATTA
April 29, 1937
GANGAMMA ALIAS CHINNAKEMPAMMAL Vs. CUDDAPAH KUPPAMMAL
October 21, 1937
GANPAT RAI MARWARI Vs. SUKHDEO RAM
November 30, 1937
GARAPATI VENKANNA Vs. MULLAPUDI ATCHUTARAMANNA
December 14, 1937
GAYA MISRA Vs. RAMMANOG MISIR
August 24, 1937
GAYA SAHU Vs. DEBARCHAN BHOKTA
July 16, 1937
GHAMANDI MISSER Vs. JAGARNATH MISSER
December 3, 1937
GHASIRAM MARWARI Vs. RAJA SHIBA PRASAD SINGH
February 18, 1937
GHULAM DASTGIR Vs. MOHAMMAD AMIN (SUERTY, OBJECTOR)
April 28, 1937
GIRDHAR DAS Vs. TRILOKI NATH
October 29, 1937
GOBARDHAN CHANDRA RAY NASKAR Vs. KANAI LAL BANDURI
November 26, 1937
GOBIND SARAN SINGH Vs. RAM AUTAR SINGH
August 26, 1937
GOGINENI ANKAYYA Vs. OFFICIAL RECEIVER, MASULIPATAM
January 22, 1937
GOJINENI BAPAYYA Vs. GOJINENI RAMAKRISHNAYYA
December 7, 1937
GOLOKE BEHARI TAKAL Vs. EMPEROR
July 20, 1937
GOPI MOHAN JEO THAKUR Vs. BEPIN BEHARI BHAKAT
March 17, 1937
GOPINATH SHAH Vs. FIRST LAND ACQUISITION COLLECTOR
November 25, 1937
GOSWAMINI SHRI KAMALA VAHOOJI MAHARAJ OF KUTCH MANDVI Vs. COLLECTOR OF BOMBAY,
June 17, 1937
GOVERNMENT ADVOCATE Vs. KUMAR SINGH
July 20, 1937
GOVIND RAI Vs. DIGBIJOY SINGH
August 13, 1937
GUDIVADA RAMA RAO Vs. POTTISWAMI
July 30, 1937
GULAB RAI Vs. SHIBBA MAL
May 6, 1937
GULRAJ SHROFF Vs. KANIRAM SUREKA
December 2, 1937
GULZARI LAL Vs. MOHAMMAD SHAFI KHAN
November 29, 1937
GUNDLA VENKAMMA Vs. RAO SAHIB KOTLA SANYASAYYA
October 22, 1937
GUPTESWAR MISSIR Vs. RADHA MOHAN MISSIR
January 6, 1937
GURSHAI MAHTON Vs. JUGESHWARI PRASAD SINGH
February 16, 1937
GUTTA VENKAYYA Vs. PUNYAMURTHULA VENKATA RATTAMMA (DIED)
October 1, 1937
GUZULU DEVENDRA AYYAR Vs. PCMUTHU CHETTIAR
November 5, 1937
GYAN DATT Vs. SADA NAND LAL
November 29, 1937
H N DUTTA AND CO -DECREE-HOLDERS Vs. SMTTARUBALA DASSI
May 18, 1937
H VENKATA SASTRI AND SONS Vs. SHROFF BALAKRISHNA RAO
August 31, 1937
HAFIZ ABDUL NOOR Vs. SAHU BRIJ MOHAN SARAN
December 13, 1937
HAFIZ AHMAD ALI KHAN Vs. ANAND SARUP
February 25, 1937
HAFIZ WAZIR ALI Vs. LADLEY BEGUM
December 22, 1937
HAJI RAJAB ALI Vs. SHAIKH AKBAR ALI
February 17, 1937
HALADHAR PATHAK Vs. MADAN MOHON SINGHA CHOUDHURY
April 29, 1937
HALUMAN SAH Vs. MOTIHARI MUNICIPALITY
January 5, 1937
HAMID UDDIN Vs. AKBAR HUSAIN
January 21, 1937
HARADHONE MUKERJEE Vs. BROJENDRA NATH RAI CHOUDHURY
April 21, 1937
HARENDRA KUMAR GHOSH Vs. GURUPADA BHOWMICK
April 15, 1937
HARENDRA KUMAR MONDAL Vs. EMPEROR
July 16, 1937
HARENDRA NATH MITRA Vs. HOSSAINALI SANA
December 3, 1937
HARI DAS Vs. MURLI PRASAD
February 24, 1937
HARI SADASHIV KHARE Vs. SITABAI RAMCHANDRA SADASHIV KHARE
March 19, 1937
HARIBILASH SHOW Vs. NARAINDAS AGARWALLA
September 2, 1937
HARIDASI DEBI Vs. MANUFACTURERS LIFE ASSURANCE CO LTD
March 11, 1937
HARIHAR Vs. EMPEROR
July 31, 1937
HARISADHAN DE Vs. RADHIKA PROSAD PANDIT
July 30, 1937
HARRY THRIEPLAND WOODWARD Vs. MRSIRIS MAUD WOODWARD
September 3, 1937
HATEMUDDIN SIRKAR Vs. MUSAJJAMA SIRCAR
November 22, 1937
HAVELOCK CHARLES DAVID GOODALL Vs. MRSBEATRICE HONOR AGATHA GOODALL
November 12, 1937
HEMANGA BHUSAN ROY CHOUDHURY Vs. BHIM GHARAMI
January 26, 1937
HEMANTA KUMAR DAS Vs. ALLIANTZ UND STUTTGARTER LIFE INSURANCE CO LTD
July 28, 1937
HIBA AHMAD Vs. MTRAM PIARI
April 2, 1937
HIRA SINGH Vs. JAI SINGH
May 13, 1937
HIS HIGHNESS MAHARAJA MAN SINGH OF SEWAI JAIPUR Vs. ARJUN LAL
July 26, 1937
HON BLE MAHARAJADHIRAJ SIR KAMESHWAR SINGH BAHADUR, K C I E OF DARBHANGA Vs. DHOLAI KHAWAS
March 1, 1937
HOOGHLY FLOUR MILLS CO LTD Vs. NRITYANANDA DUTT
April 27, 1937
HOSSAINI METHOR Vs. EMPEROR
May 5, 1937
HOUSE OF LABOURERS LTD Vs. COMILLA BANKING CORPORATION LTD
April 5, 1937
HRIDAY NATH ROY Vs. EMPEROR
May 28, 1937
HRISHIKESH MITRA Vs. BARADA PROSAD ROY CHOUDHURI
July 16, 1937
HUBERT ROWAN HODGE Vs. SHAHEBZADA MAHOMED KAMGAR SHAH
January 29, 1937
HUMAYAUN RAZA CHOUDHURY Vs. SURENDRA NATH BOSE
February 24, 1937
IKKASSINTAKATH ABDURAHIMAN Vs. NADAKKAVU MALIKKAL BEERAN KOYA
December 10, 1937
IMARAT MALLIK Vs. EMPEROR
August 18, 1937
IN RE: A A MUKHTAR Vs. STATE
November 11, 1937
IN RE: A FIRST GRADE PLEADER Vs. STATE
April 21, 1937
IN RE: A K FAZLAL HUQ Vs. STATE
April 23, 1937
IN RE: ABDUL NASEER; EMPEROR Vs. GHULAM
May 6, 1937
IN RE: ABDUR RAHIMAN KUTTY Vs. STATE
February 3, 1937
IN RE: ADIRAJU SOMANNA Vs. STATE
December 17, 1937
IN RE: AMRITA BAZAR PATRIKA LTD Vs. STATE
July 14, 1937
IN RE: ANNUM KESANNA CHETTY Vs. STATE
September 13, 1937
IN RE: ARIKATLA NAGIREDDI Vs. STATE
September 23, 1937
IN RE: ATHAPPA GOUNDAN Vs. STATE
March 16, 1937
IN RE: B KAPPINI GOUNDER Vs. STATE
October 12, 1937
IN RE: BENGAL ZEMINDARY AND BANKING CO LTD Vs. STATE
February 1, 1937
IN RE: BISSENDOYAL DOYARAM Vs. STATE
May 6, 1937
IN RE: BRAHMA NAND Vs. STATE
October 6, 1937
IN RE: D M VENKATANARAYANA AYYAR Vs. STATE
January 15, 1937
IN RE: DASI VIRAYA Vs. STATE
December 1, 1937
IN RE: DASTAGIR ALIAS GULAM DASTAGIR Vs. STATE
July 16, 1937
IN RE: DHANUKODI NAYAKKAR Vs. STATE
November 15, 1937
IN RE: ENDAPALLE ELLA REDDI Vs. STATE
February 11, 1937
IN RE: G AN ADVOCATE Vs. STATE
April 20, 1937
IN RE: G APLEDAER Vs. KSAMBASIVA AYYAR
December 6, 1937
IN RE: GOPALAKRISHNAN Vs. STATE
November 25, 1937
IN RE: GOVINDARAJ Vs. STATE
November 24, 1937
IN RE: HILTON BROWN Vs. STATE
December 8, 1937
IN RE: HIRALAL BANJARA Vs. STATE
February 8, 1937
IN RE: JAGANNATH PRASAD; IN RE: BHARAT DHARMA SYNDICATE (IN LIQUIDATION) Vs. STATE
December 10, 1937
IN RE: JODHA SINGH Vs. STATE
August 16, 1937
IN RE: K S RATHINAM PILLAI Vs. STATE
September 27, 1937
IN RE: K, SARAN Vs. STATE
December 2, 1937
IN RE: KALIYAPPA UDAYAN Vs. STATE
February 4, 1937
IN RE: KALLI KORAVAN Vs. STATE
November 19, 1937
IN RE: KESHARDEO CHAMRIA Vs. STATE
March 4, 1937
IN RE: KHETRAMONI DEBYA Vs. STATE
November 11, 1937
IN RE: KOTHA ACHAYYA SETTI Vs. STATE
July 23, 1937
IN RE: KUMARAPPA CHETTIAR Vs. STATE
April 15, 1937
IN RE: L A FIRST GRADE PLEADER, RAJAM Vs. STATE
March 18, 1937
IN RE: L, A PLEADER, RAJAM, M NARAYANAMURTI Vs. STATE
December 30, 1937
IN RE: LAST WILL AND TESTAMENT OF HAJEE SIR ISMAIL SAIT; MAHOMED YOONUS Vs. ABDUR SATTAR ISMAIL
December 17, 1937
IN RE: M S PONNUSWAMY AIYAR Vs. STATE
July 28, 1937
IN RE: MAHAMMAD FARUQ Vs. STATE
August 26, 1937
IN RE: MALAI Vs. STATE
August 18, 1937
IN RE: MALLIMOGGALA VENKATARAMIAH Vs. STATE
September 17, 1937
IN RE: MANA Vs. STATE
November 11, 1937
IN RE: MOHANPUR TEA CO LTD Vs. STATE
January 28, 1937
IN RE: MORSAN ALIAS CHINNATHAMBI PATTAN Vs. STATE
November 29, 1937
IN RE: MR N GOPALA AIYAR, PLEADER; IN RE: K SAMBASIVA AIYAR Vs. STATE
December 6, 1937
IN RE: MYLASWAMI GOUNDAN Vs. STATE
August 2, 1937
IN RE: N DURAISWAMI AIYAR Vs. STATE
January 25, 1937
IN RE: NARAPA REDDI SESHA REDDI Vs. STATE
December 17, 1937
IN RE: P RAMASWAMI MUDALIAR Vs. STATE
November 24, 1937
IN RE: PERIASAMI GOUNDAN Vs. STATE
January 21, 1937
IN RE: PONNUSWAMI SERVAI Vs. STATE
October 28, 1937
IN RE: PUBLIC PROSECUTOR Vs. STATE
December 1, 1937
IN RE: RAHIMAN KHAN SAHIB Vs. STATE
December 1, 1937
IN RE: RAJANI KANTA PADIA Vs. STATE
March 3, 1937
IN RE: RAMAKKAL Vs. STATE
September 23, 1937
IN RE: RAMALINGA GOUNDAN Vs. STATE
August 6, 1937
IN RE: RAMASWAMI Vs. STATE
November 16, 1937
IN RE: RAMASWAMY AIYAR Vs. STATE
January 18, 1937
IN RE: S C MULLICK AND SONS Vs. STATE
October 25, 1937
IN RE: S T NAMBI CHETTY Vs. STATE
September 6, 1937
IN RE: SHANMUGHAM ASARI Vs. STATE
November 17, 1937
IN RE: SOUTH INDIAN FILM CORPORATION, LIMITED; KODAK, LIMITED Vs. SOUTH INDIAN FILM CORPORATION, LIMITED
January 8, 1937
IN RE: SUBBIA PANDARAM Vs. STATE
May 6, 1937
IN RE: SUNDARA MUDALIAR Vs. STATE
January 14, 1937
IN RE: T TIRUMALAI MUDALIAR Vs. STATE
October 7, 1937
IN RE: THEVAR SERVAI Vs. STATE
November 17, 1937
IN RE: UDHAB CHANDRA PAL Vs. SIDESWAR PRASAD SINGH
July 29, 1937
IN RE: UNNA MUHAMMAD SAHIB Vs. STATE
September 24, 1937
IN RE: VATASSERI ITTICHATHARA VALIA MANNADIAR (KARNAVAN AND MANAGER OF TARWAD) Vs. STATE
December 2, 1937
IN RE: VEERASWAMI PADAYACHI Vs. STATE
December 6, 1937
IN RE: VELAYUDHAM PILLAI Vs. STATE
April 6, 1937
IN THE MATTER OF KESHARDEO CHAMRIA Vs. STATE
March 4, 1937
IN THE MATTER OF THE OFFICIAL ASSIGNEE FOR BENGAL (ESTATE OF JNANENDRA NATH PRAMANIK) Vs. STATE
January 28, 1937
IN THE MATTR OF Vs. GEVERY
February 18, 1937
INAMULLAH Vs. BABU RAM
January 15, 1937
INAYAT ULLAH Vs. MUSAMMAT HOSHYARI
February 3, 1937
INDERDEO SINGH Vs. KESHO SINGH
September 15, 1937
INDIAN RADIO AND CABLE COMMUNICATIONS CO, LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAY PRESIDENCY AND ADEN
April 8, 1937
INLAND REVENUE COMMISSIONERS Vs. LAWRENCE, GRAHAM & CO
March 3, 1937
INTERNATIONAL RAILWAY COMPANY Vs. NIAGARA PARKS COMMISSION
April 15, 1937
ISAAC W C SOLLOWAY Vs. J P MCLAUGHLIN
October 29, 1937
ISHAQ Vs. EMPEROR
January 27, 1937
ISMAIL Vs. FIRM JOHRI MAL-SITAL PRASAD
April 29, 1937
ISRI PRASAD SINGH Vs. JAGAT PRASAD SINGH
May 6, 1937
J GANESH LALA Vs. RATAN BAI
August 5, 1937
JAFAR HUSAIN Vs. BISHAMBHAR NATH
January 21, 1937
JAGABANDHU, GOBINDA CHANDRA, PROBHAT CHANDRA ROY CHOUDHURI FIRM Vs. BHUSAI BEPARI
November 8, 1937
JAGADAMBA LOAN CO LTD Vs. SATYENDRA CHANDRA GHOSE MOULIK
June 21, 1937
JAGADISH CHANDRA MITRA Vs. KUNJA MOHAN SHAH
January 25, 1937
JAGARNATH PRASAD SINGH Vs. SURAJDEO NARAIN SINGH
April 22, 1937
JAGAT MOHAN NATH SAHI DEO Vs. SHEONARAIN MARWARI
November 25, 1937
JAGAT MOHAN PRASAD Vs. LWBION
February 3, 1937
JAGDEO NARAIN SINGH Vs. TULA SINGH
February 5, 1937
JAI PRAKASH Vs. BHAGWAN DAS AND CO
January 18, 1937
JAINT SINGH Vs. NAND RAM
October 29, 1937
JALADHI CHANDRA MUKHERJI Vs. PARBATI CHARAN MUKERJI
June 8, 1937
JAMES EGGAY TAYLOR Vs. UNITED AFRICA CO LTD
January 26, 1937
JAMUNA DAS Vs. RAM KUMAR JI
February 17, 1937
JAMUNA PRASAD Vs. BHAWANI DAYAL
April 2, 1937
JAMUNA PRASAD RAI Vs. RAJBALLAM RAI
February 26, 1937
JANAKI AMMAL Vs. MARUDAI CHETTI
January 26, 1937
JANKI SINGH Vs. JEVANANDAN SINGH
July 30, 1937
JATAN THAKUR Vs. ALI JAN MIA
February 17, 1937
JATINDRA MOHAN DAS Vs. EMPEROR
January 26, 1937
JIOO MIAN Vs. EMPEROR
September 24, 1937
JITENDRA NATH GHOSE Vs. HIRENMOY KUMAR SAHA
April 23, 1937
JITENDRA NATH PAL Vs. BIRENDRA KRISHNA ROY
November 22, 1937
JNANENDRA KUMAR ROY Vs. AKASH CHANDRA CHOWDHURI
October 1, 1937
JNANENDRA NATH NANDA Vs. JADU NATH BANERJI
August 20, 1937
JODHAN PROSAD BHAKAT Vs. HEERALAL AGARWALLA AND CO
December 22, 1937
JODHAN PROSAD VAKAT Vs. HAJI MAHAMMAD YUNUS MOULVI
July 8, 1937
JOKHAI Vs. JAWAHIR LAL
March 5, 1937
JOKHU Vs. MUNICIPAL BOARD
September 16, 1937
JONABALI SARDAR Vs. SMSALEHA KHATUN
August 11, 1937
JOSEPH MAYR Vs. PHANI BHUSAN GHOSE
December 21, 1937
JOTI LAL SAH Vs. MTRAMESWARI KUER
November 24, 1937
JOTI LAL SHAH Vs. BENI MADHO PRASAD SINGH
February 4, 1937
JOTIS CHANDRA BISWAS Vs. JADU NATH SIKDAR
March 17, 1937
JUGESHWAR SINGH Vs. RIJHAN SINGH
November 26, 1937
JUPITER GENERAL INSURANCE CO, LTD Vs. ARDESHIR BOMANJI SHROFF
April 15, 1937
JURO SAHU Vs. KAMLESHWARI PRASAD
August 17, 1937
JUTHAN RAM DUBEY Vs. RAMUN RAM TEWARI
November 19, 1937
K A DAWOOD SAHIB Vs. VASHEIK MOHIDEEN SAHIB
August 3, 1937
K KANDAPPA CHETTI Vs. LAKSHMAMMAL
April 2, 1937
K M SRINIVASAM PILLAI Vs. YPRLALAGAPPA CHETTIAR
November 12, 1937
K N RAMAKRISHNA AIYAR Vs. PARAMESWARA AIYAR
October 6, 1937
K RAMASAWMI AYYANGAR Vs. KVPANDURANGA MUDALIAR
September 18, 1937
K RAMASWAMI AIYANGAR Vs. KVPANDURANGA MUDALIAR
September 28, 1937
K RANGASWAMI REDDIAR Vs. KVENKATAPERUMAL REDDIAR
October 5, 1937
K RANGASWAMY REDDIAR Vs. VVENKATAPERUMAL REDDIAR
October 5, 1937
K S MOULVI MOHAMMAD HASAN Vs. BGAJADHAR PRASAD
January 20, 1937
K SUBBA REDDI Vs. MCHENGALRAYA REDDI
October 6, 1937
K SUNDARAM AIYANGAR Vs. OFFICIAL RECEIVER OF TRICHINOPOLY
November 30, 1937
K SUNDARESA IYER Vs. SARVAJANA SOWKIABHI VIRDHI NIDHI LTD
September 10, 1937
K V RAMASWAMI NAICK Vs. RANGASWAMI CHETTIAR
April 5, 1937
K VENKATESA SASTRIGAL, MANAGER OF A JOINT HINDU FAMILY CONSISTING OF HIMSELF AND YOUNGER BROTHERS Vs. KRISHNA AIYAR
September 10, 1937
K VENKATESWARA SASTRIGAL Vs. KRISHNA IYER
September 10, 1937
KABIR RAM Vs. GIRO MAHTO
August 25, 1937
KABUL CHAND Vs. BADRI DAS
September 9, 1937
KADHEY MAL Vs. MURTAZA ALI
April 12, 1937
KALI CHARAN Vs. BABU HARI SHANKER SINGH
November 9, 1937
KALI PADA DE Vs. SMHARI DASI DASI
August 23, 1937
KALI PRASAD SAHU Vs. MUSAMMAT BIBI AZIZ FATMA
November 10, 1937
KALIAPERUMAL PILLAI Vs. VISALAKSHMI ACHI
August 13, 1937
KALIPADA BHATTACHARJEE Vs. KALI KUMAR PAL
December 20, 1937
KAMAKSHI AMMAL Vs. KRISHNAMMAL
October 29, 1937
KAMAL CH CHUNDER Vs. SMSUSHILABALA DASSEE
December 22, 1937
KAMAL KRISHNA KUNDU CHOWDHURY Vs. KUMAR SARAT KUMAR ROY BAHADUR
August 25, 1937
KAMAL SIRCAR (AJIT GHOSE) Vs. EMPEROR
July 26, 1937
KAMALATHACHI Vs. MEENAKSHI ACHI
August 9, 1937
KAMBHAM KAVERI RANGIAH CHETTY Vs. KHAJI SYED HASSUMIAH
September 13, 1937
KAMESHWAR SINGH BAHADUR Vs. KRISHNA CHANDRMA JEW
December 7, 1937
KAMSALA MUNEYYA Vs. EMPEROR
April 8, 1937
KANCHHED MAL Vs. GANGA PRASAD
March 15, 1937
KANNAYALAL Vs. SSUBBARAYA CHETTY
November 18, 1937
KANTI CHANDRA MUKHERJEE Vs. MUKUNDALAL BARMAN
March 18, 1937
KARAN SINGH Vs. MUSAMMAT TETAR KUER
April 23, 1937
KARTIC CHANDRA MUKHERJEE Vs. BATA KRISHNA ROY
March 15, 1937
KASHI KURMI Vs. BANSRAJ KURMI
November 25, 1937
KASIRAM MARWARI Vs. MAKHANJI DWARKA PRASAD
January 28, 1937
KATAMBERI CHUZHALI BHAGAVATI AMMA S OWNER, URALAN AND MANAGER SAMANTHAN KARAKKATTITATHIL KAMMARAN NAMBIAR (SINCE DECEASED) Vs. VALIA RAMUNNI, KARNAVAN AND MANAGER NOW THE SANTIKKARAN OF PARACHINIKKATAVATH MATTAPPURAKKAL MUTHAPPAN DEITY, STYLED AS MATAYAN
August 19, 1937
KATRAGADDA VENKAYYA Vs. KNARASIMHACHARYULU
October 8, 1937
KATTA GUNDAYYA Vs. KATTA SIDDAPPA
January 27, 1937
KATTA VENKATARATNAM Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF WEST GODAVARI
November 3, 1937
KATTA VENKATAYYAGARI SRINIVASAYYA Vs. GOWRA LAKSHMAYYA (DECEASED)
April 9, 1937
KAZIM ALI KHAN Vs. OM PRAKASH
May 5, 1937
KEDAR NATH Vs. SAMRU KAZI
November 19, 1937
KEDAR NATH Vs. SHIAM LAL
September 21, 1937
KEDAR NATH SAHA Vs. SIR HARI SANKAR PAUL
April 6, 1937
KEDAR PRASAD Vs. SURAJ NARAIN SINHA
November 26, 1937
KEDARUDDIN AHMAD Vs. ASRAFALI
March 8, 1937
KELLA PEDA APPAYYA Vs. LANKA NARASIMHALU
September 16, 1937
KESARI RAM Vs. MUSAFIR TEWARI
May 7, 1937
KESHAB CHANDRA SARKAR Vs. GOPAL CHANDRA CHANDA
February 26, 1937
KESHABJI LALJI Vs. PIRAMALL GAYENKA
December 14, 1937
KESHARINANDAN RAMANI Vs. EMPEROR
November 8, 1937
KHAN BAHADUR MOHAMMAD HADIYAR KHAN Vs. UMARDARAZ ALI KHAN AND NAIKSEY
March 18, 1937
KHAN SAHEB MOULVI MOHAMMAD HASAN Vs. GAJADHAR PRASAD
March 30, 1937
KHEMKARANDAS JOKHIRAM Vs. CHOUTHMAL BHAGIRATH
September 22, 1937
KHIRODE CHANDRA DAS Vs. RAMANI MOHAN DHAR
April 21, 1937
KISHAN LAL Vs. LACHMI CHAND
January 20, 1937
KISHORI PROSAD BHAKAT Vs. SECRETARY OF STATE
August 2, 1937
KISHORI SINGH Vs. EMPEROR
April 12, 1937
KISHUN PRASAD Vs. MTSHUBRATAN
May 5, 1937
KISSEN GOPAL GANWARIWALA Vs. MADAN LAL
March 15, 1937
KODAK LTD Vs. SOUTH INDIAN FILM CORPORATION LTD
January 8, 1937
KODOTH AMBU NAIR Vs. UTHA AMMA
July 30, 1937
KOLICHERLA SESHACHARLU Vs. VIDWAN RAMANUJACHARULU
February 26, 1937
KONA ADINARAYANA Vs. DRONAVALLI VENKATA SUBBAYYA
March 25, 1937
KONDAVA NAYAKAR Vs. CHINNA RAMASWAMI NAICKAR
March 10, 1937
KOTAMBIYAKATH PATHU KUTTI UMMA Vs. NEDUNGADI BANK LTD
March 8, 1937
KOTHAPALLI KANUPARTHI SUBBAYYA Vs. NICHENAMETLA SUBBARAYADU
April 2, 1937
KOTI BHARMA LINGAPPA Vs. SNILAKANTAPPAYYA WADIAR
December 10, 1937
KOTIKELAPUDI VENKATRAMAYYA Vs. DIGAVALLI SESHAMMA
January 7, 1937
KOTTA ANNAPURNAMMA Vs. MAKKU VENKAMMA
November 26, 1937
KOTTA VENKATRAJU GARU Vs. SRI RAJAH SAHIB MAHARBAN DOSTAN SRI RAJA RAVU KUMARA MAHIPATHI SURYA RAO BAHADUR GARU, SIRDAR, RAJAHMUNDRY SIRCAR AND MAHARAJA OF PITHAPURAM
December 8, 1937
KOVALAKUDI SINGAM AIYANGAR Vs. KKASTURIRANGA AIYANGAR
September 29, 1937
KR JAGDISH PRATAP BAHADUR SINGH Vs. RAJ KUMAR UDAI PRATAP BAHADUR SINGH
November 22, 1937
KRISHNA CHANDRA MUKHERJEE Vs. MANIK LAL MUKHERJEE
July 29, 1937
KRISHNA CHANDRA PANGORIA Vs. EMPEROR
March 1, 1937
KRISHNA KANT PRASAD Vs. RADHEY SINGH
November 15, 1937
KRISHNA NATH SEN, SECY AND TREASURER, DINAJPUR ARYA PUSTAKAGAR LIBRARY Vs. DINAJPUR LOAN OFFICE LTD
December 9, 1937
KRISHNA PROSANNA LAHIRI Vs. SAROJINI DEBI
May 27, 1937
KRISHNASWAMI AIYAR Vs. SABARATHNAM CHETTI
November 5, 1937
KRITANTA KUMAR GUHA, RECEIVER OF FIRM STYLED KRISHNA CHANDRA SONATAN MAHIM CHANDRA AND RAJANI KANTA PAUL Vs. PULLIN KRISHNA (BEHARY IN VOK) PAL
November 16, 1937
KSHITISH CHANDRA CHAKRABURTY Vs. EMPEROR
February 4, 1937
KUAR KOERI Vs. EMPEROR
April 14, 1937
KUKUR SINGH Vs. BAIJNATH SINGH
January 11, 1937
KULLAPPA REDDIAR Vs. ALVRSTVEERAPPA CHETTIAR
May 5, 1937
KUMAR CHANDRA SINGH DUDHARIA Vs. SARAT CHANDRA GOSWAMI
July 7, 1937
KUMAR CHANDRA SINGH DUDHORIA Vs. GOBINDA DAS NATH
January 26, 1937
KUMAR GOHUL CHANDRA LAW Vs. HAJI MOHAMMAD DIN
August 10, 1937
KUMAR KRISHNA PROSAD LAL SINGH DEO Vs. BARABONI COAL CONCERN, LTD
June 4, 1937
KUMAR PRAMATHA NATH RAY Vs. NANI LAL ROY
March 12, 1937
KUMAR SARAT KUMAR ROY Vs. DHARAMDAS BHATTACHARJEE
June 24, 1937
KUMARA ALAGU SAMAYYA NAICKER Vs. MADRAS HINDU RELIGIOUS ENDOWMENTS BOARD
October 22, 1937
KUMARISH CHANDRA KARMAKAR Vs. EMPEROR
April 15, 1937
KUMUD BEHARI BASU Vs. HIMANSHU KUMAR
March 15, 1937
KUNJ BEHARI CHANDRA Vs. SRI SRI SHYAM CHAND JIU THAKUR
November 25, 1937
KUNJ BIHARI THAKUR Vs. UMASHANKAR PRASAD
September 2, 1937
KUNJA BEHARI DAS Vs. RAMAN BEHARI DAS
May 28, 1937
KUNJO CHAUDHRY Vs. EMPEROR
August 24, 1937
KUNNAMPRATH PAYYANTAN GOVINDAN, KARNAVAN AND MANAGER OF THE TARWAD Vs. JSD SILVA, ADMINISTRATOR, ROMAN CATHOLIC CHURCH
December 16, 1937
KUNWAR JAGDAMBA SINGH Vs. RAM SARUP
January 19, 1937
KUNWAR MUHAMMAD UBAID-ULLAH KHAN Vs. KUNWAR MUHAMMAD ABDUL JALIL KHAN
February 25, 1937
KUNWAR RAJENDRA BAHADUR SINGH Vs. RAI RAJESHWAR BALI
June 18, 1937
KUPPAMMAL Vs. MAND SMRYCO LTDAND CORPORATION OF MADRAS
April 19, 1937
KUPPIREDDIGARI LINGAREDDI Vs. PANDURU GURU SINGH
February 26, 1937
KUPPU GOVINDAN CHETTIAR Vs. UTTUKOTTAI CO-OPERATIVE SOCIETY BY ITS LIQUIDATOR
January 29, 1937
KURAUN HAJRA Vs. GOKUL CHAND BRAJABASHI
July 5, 1937
KURI VENKOBA CHAR Vs. KURI SANJIVAPPA
January 25, 1937
KUSHAL SINGH Vs. RAM KISHUN SINGH
April 28, 1937
L BRIJ BEHARI LAL Vs. SAHU GOPI NATH
October 29, 1937
L MUKAT BIHARI LAL Vs. BMANMOHAN LAL
December 2, 1937
L MURLI DHAR Vs. HAR SARUP
January 21, 1937
L PIAREY LAL Vs. MOHAMMAD SALAMAT ULLAH KHAN
February 19, 1937
L RAM CHANDRA Vs. LASA RAM
February 4, 1937
L SHANKER LAL DAHANIA Vs. LBALKISHAN
September 29, 1937
LACHMAN Vs. LAL RATNAKER SINGH
February 25, 1937
LACHMI NARAYAN RAM KUMAR Vs. MURALIDHAR AGARWALLA
May 6, 1937
LACHMI PRASAD Vs. KAPILDEO OJHA
October 20, 1937
LADOORAM SOWCAR Vs. NIDAMARTI JALA DURGAPRASADARAYUDU
November 10, 1937
LADURAM MARWARI Vs. BANSIDHAR MARWARI
May 6, 1937
LAKHAN SAHU Vs. SHYAM SUNDAR CHAKRAVERTI
April 14, 1937
LAKSHMI AMMAL Vs. ANANTHARAMA AIYANAGAR
January 29, 1937
LAKSHMI NARAYAN MAHATO Vs. SACHINDRA NATH MUKHERJEE
July 12, 1937
LAKSHMI NARAYAN SINHA Vs. GOSTHA RAMAN SINHA
February 12, 1937
LAL DURGA BAKHSH SINGH Vs. RANI BRIJ RAJ KUAR
March 19, 1937
LAL HARIHAR PRATAP BAKHSH SINGH Vs. THAKUR BAJRANG BAHADUR SINGH
May 31, 1937
LALA ATMA RAM Vs. THAKUR SADHU SINGH
December 20, 1937
LALA BANWARI LAL Vs. LALA BENI PRASAD
April 20, 1937
LALA CHATAR SEN Vs. RAJA RAM
September 8, 1937
LALA GOKULDAS Vs. JOHN KANTARAJ
July 29, 1937
LALA JWALA PRASAD Vs. THAKUR DWARKA DHISHJI MAHARAJ
February 5, 1937
LALA MAN MOHAN DAS Vs. SYED IZHAR HUSAIN
January 7, 1937
LALA MISTRY Vs. GANESH MISTRY
November 25, 1937
LALA RAM SARAN DAS Vs. LALA BANWARI LAL
September 30, 1937
LALA SHYAM LAL Vs. LALA RAM GOPAL
September 6, 1937
LANDALE AND CLARK LTD Vs. CHAIRMAN OF JALPAIGURI MUNICIPALITY
May 31, 1937
LATAFAT ALI KHAN Vs. KALYAN MAL
December 21, 1937
LOKE NATH SEN Vs. ASWINI KUMAR DEY
September 1, 1937
M A R R M VISWANATHAN CHETTIAR Vs. RAMANATHAN CHETTIAR
April 20, 1937
M AND S M RY CO LTD Vs. GARIMELLA SATYNARAYANA AND SONS
August 5, 1937
M C KRISHNAN NAMBIAR Vs. MUNICIPAL PROSECUTOR
December 14, 1937
M C T M CHIDAMBARAM CHETTIAR Vs. RANGASWAMI TEVAR
February 11, 1937
M KRISHNAMMAL; THAYARAMMAL Vs. TBALASUBRAMANIA PILLAI, POWER OF ATTORNEY AGENT OF MKRISHNAMMAL; KUPPUSWAMI NAIDU
April 21, 1937
M M S T CHIDAMBARAM CHETTIAR Vs. SHANMUGAM PILLAI, HEAD CLERK OF ASMANICKAM AND CO
September 20, 1937
M MUKAND SARUP Vs. THKRISHNA CHANDRA SINGH
September 30, 1937
M P M MURUGAPPA CHETTI Vs. OFFICIAL ASSIGNEE, MADRAS
July 22, 1937
M P S SYED MUHAMMAD SALIHU ROWTHER Vs. SYED SULTAN MOHIDEEN SAHIB ALIAS SSMOHIDEEN SAHIB
February 19, 1937
M R M A R NATESA CHETTIAR Vs. TARAMALINGAM CHETTIAR
January 29, 1937
M RAGHAVALU NAIDU Vs. KANSALYA BAI
February 11, 1937
M RAGHAVULU NAIDU Vs. KAMSALYA BAI
February 11, 1937
MADAN TILAKDAS Vs. EMPEROR
January 27, 1937
MADANA PALO Vs. HINDU RELIGIOUS ENDOWMENTS BOARD
September 15, 1937
MADHUSUDHAN SWAIN Vs. DURGA PRASAD BHAGAT
April 20, 1937
MADRAS AUTOMOBILES Vs. MODERN BANK LTD
December 7, 1937
MAGANLAL PARIKSHAWALA Vs. SAMSON SHALOM
December 17, 1937
MAHABIR PRASAD Vs. SYED MUSTAFA HUSAIN
March 19, 1937
MAHABIR PRASAD Vs. SITAL PRASAD
April 1, 1937
MAHABIR PRASAD PODDAR Vs. RAM TAHAL MANDAR
August 17, 1937
MAHABIR RAM MARWARI Vs. BHADAI MANDER
July 28, 1937
MAHADEO RAM KASARWANI Vs. GANESH PRASAD
April 16, 1937
MAHALAKSHMI AMMA Vs. KRISHNA HOLLA
November 5, 1937
MAHAMMAD YUSUF Vs. KRISHNA MOHAN BHATTACHARIYA
August 2, 1937
MAHANT ANANT GIR Vs. RAM NAZAR CHOUBE
August 9, 1937
MAHANT GYAN PRAKASH DAS Vs. MTDUKHAN KUAR
November 8, 1937
MAHANT HAR KISHEN DAS Vs. SATGUR PRASAD
December 21, 1937
MAHANT RAMDHAN PURI Vs. MTPARBATI KUAR
April 14, 1937
MAHANTH JAIKISHUN DASS Vs. RAM NARAIN DAS
November 16, 1937
MAHANTH KESHO DAS Vs. HARI KISHUN DAS
December 14, 1937
MAHANTH RAMLAGAN GOSSAIN Vs. NANDIPAT MAHTON
November 12, 1937
MAHANTH RAMLAGAN GOSSAIN Vs. NANDIPAT MAHTON
November 23, 1937
MAHARAJA BAHADUR SIR P C TAGORE, KT Vs. MATHURA KANTA DAS
April 27, 1937
MAHARAJA SIR KESHO PRASAD SINGH BAHADUR Vs. BAHURIA MT BHAGJOGNA KUER
February 1, 1937
MAHARAJADHIRAJ KAMESWAR SINGH BAHADUR Vs. ANATH NATH BOSE
February 2, 1937
MAHARAJADHIRAJA SIR KAMESHWAR SINGH BAHADUR Vs. MDYASIN KHAN
November 20, 1937
MAHARAJAH OF VENKATAGIRI Vs. ARDHAMALA YAGADU
January 6, 1937
MAHENDRA CHANDRA DAS Vs. PARASHMANI DASYA
November 25, 1937
MAHIGANJ LOAN OFFICE LTD Vs. BEHARI LAL CHAKI
April 26, 1937
MAHTAB SINGH Vs. EMPEROR
March 1, 1937
MAHUNT SHATRUGAN DAS Vs. BAWA SHAM DAS
November 30, 1937
MAJJI GURUNAIDU Vs. GOTTEMUKKALA VENKATRAJU
September 9, 1937
MAKBUL ALI CHOWDHURY Vs. AMRITA LAL GHOSE
June 3, 1937
MAKINA ATCHAYYA PATRUDU Vs. JALALUDDIN SAHIB
November 26, 1937
MALAYALAM PLANTATIONS LTD Vs. NAGASURI VEERARAGHAVIAH
September 21, 1937
MALIREDDI NARAYANASWAMY Vs. KONDAPALLI GOPALASWAMY
April 27, 1937
MANAPALI KRISHNAYYA Vs. KAZA SEETHARAMAYYA
March 19, 1937
MANGAL SINGH Vs. KING-EMPEROR
February 19, 1937
MANGOBINDA SADHU Vs. KUMAR BRAHMA NIRANJAN CHAKRAVARTY; MURLIDHARI MARWARI
December 14, 1937
MANI RAM Vs. EMPEROR
January 21, 1937
MANICKAM CHETTIAR Vs. INCOME-TAX OFFICER
December 16, 1937
MANINDRA LAL DAS Vs. EMPEROR
April 21, 1937
MANNI LAL Vs. EMPEROR
January 7, 1937
MANUBOLU RANGAREDDI Vs. MARAMREDDI DASARADHARAMI REDDI
December 16, 1937
MARITIME ELECTRIC CO LTD Vs. GENERAL DAIRIES LTD
February 8, 1937
MARIYAPPA NADAR Vs. RAMANUJA NAICK
September 23, 1937
MARNENI KONDAPPA NAIDU Vs. PAMIDI MARRI MAHALAKSHMAMMA
November 30, 1937
MARREDDI SESHIREDDI Vs. OFFICIAL RECEIVER
January 25, 1937
MARUDAMUTHU POOSARI Vs. HINDU RELIGIOUS ENDOWMENTS BOARD, REPRESENTED BY ITS PRESIDENT
March 19, 1937
MARWADI VANNAJI (DECEASED) Vs. DHRANGA RAO
January 8, 1937
MASAMMAT JAMNA KUNWAR Vs. KUNJ BEHARI LAL
March 30, 1937
MATAM NADIPUDI KOTI VEERAYA ALIAS SAMBHUDEVARA ALIAS SAMBHU SWAMULAVARU Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
September 24, 1937
MATHURA PRASAD Vs. BHOLA NATH
October 7, 1937
MATHURA PRASAD Vs. SPECIAL OFFICER IN CHARGE, GAYA MUNICIPALITY
December 3, 1937
MATTA SURA REDDI Vs. MARA RAMA NARASU
February 11, 1937
MAUJI SHAH Vs. SAKALDIP SINGH
August 31, 1937
MAULVI ABDUL JABBAR PALWAN Vs. MOULVI AZIZAR RAHAMAN MEA
April 15, 1937
MAYA KONE Vs. PERIASAMI KONE
March 19, 1937
MAYOR, COUNCILLORS AND CITIZENS OF THE CITY OF AUCKLAND Vs. ALLIANCE ASSURANCE CO LTD
January 26, 1937
MAZHAR HASAN Vs. MUKHTAR HASAN
November 1, 1937
MD IBRAHIM Vs. MDABDUL BASHAR
April 7, 1937
MERCANTILE BANK OF INDIA LTD Vs. CENTRAL BANK OF INDIA LTD
December 3, 1937
MESSRS HOOSEN KASAM DADA Vs. COMMISSIONER OF INCOME-TAX, BENGAL
January 25, 1937
MEWALAL SINGH Vs. EMPEROR
September 28, 1937
MINOR NARAYANASWAMI, MINOR VENKARAMAN BY THEIR NEXT FRIEND JANAKI AMMAL Vs. SWAMINATHA AIYAR
April 14, 1937
MINOR PAPPU REDDI Vs. APPAJI NAYAKKAR
September 30, 1937
MINOR SETHURAJAN BY GUARDIAN NATARAJ SETHURAYAN Vs. GURUSWAMI PATHAR
January 25, 1937
MIR UMRAO ALI Vs. SUBEDAR RUP SINGH
September 16, 1937
MIR WAJID ALI Vs. FAGOO MANDAL
October 22, 1937
MIRZA MOHAMMAD HASAN Vs. BUDDHU
September 15, 1937
MIRZA ZAHID BEG Vs. EMPEROR
October 8, 1937
MISS G B SOLANO Vs. MAHARAJA KUMARI UMESHWARI KOER
May 4, 1937
MITHAI LAL Vs. JAGAN
July 27, 1937
MOGAL JAN KHAN Vs. MTMEHDI BEGUM
January 12, 1937
MOHAMAD YUSUF Vs. NARAYANA PILLAI (DIED)
February 26, 1937
MOHAMED HASAN KHALEELI Vs. PVARADARAJULU NAIDU, LIQUIDATOR OF THE TAMIL NADU LTDIN VOLUNTARY LIQUIDATION
August 24, 1937
MOHAMMAD BAKHSH Vs. BOHRA RAM PRASAD
April 8, 1937
MOHAMMAD SHARIFF KHAN Vs. EMPEROR
May 3, 1937
MOHAMMAD YUSUF Vs. NARAYANA PILLAI
February 26, 1937
MOHAMMAD YUSUF ALI KHAN Vs. MTSHIAM KUNWAR
November 23, 1937
MOHANPURA TEA COMPANY, LIMITED, Vs. RE
January 28, 1937
MOHANT SRT BANWARI MUKUNDA DAS NANDI Vs. PROMOTHANATH BHATTACHARJI
January 13, 1937
MOHIDEEN BI Vs. BASHU SAHIB
March 25, 1937
MOHINI MOHAN BASU Vs. RASHBEHARI GHOSE
January 7, 1937
MONILAL PAL Vs. GOUR CHANDRA DAS
December 2, 1937
MONMOHAN SANYAL Vs. KHALISHKHALI CO-OPERATIVE BANK
January 12, 1937
MONO MOHAN KUNDU Vs. NRIPENDRA NATH NANDI
May 11, 1937
MOOKAN SERVAI Vs. MUTHAYYA SERVAI (DECEASED) RAKAYYE LROF THE DECEASED
September 24, 1937
MOOL CHAND Vs. MTCHAHTA DEVI
April 30, 1937
MOST REVD DR L MATHIAS, S C THE ARCHBISHOP OF MADRAS AND THE PRESIDENT OF THE CATHOLIC INDIAN ASSOCIATION Vs. KILACHERI AGRICULTURAL CO- OPERATIVE BANK
October 5, 1937
MOTIJHA Vs. JOWALA PRASAD MARWARI
July 22, 1937
MOULVI AHMED KABIR CHOWDHURY Vs. EMPEROR
December 20, 1937
MRS EVELYN POPALY Vs. OFFICIAL ASSIGNEE OF MADRAS
April 6, 1937
MT AISHA BIBI Vs. DIVANDAR PRASAD
January 12, 1937
MT AMNA KHATOON Vs. ABDUL KARIM
January 26, 1937
MT ANIS BEGAM Vs. LALA SHYAM SUNDER LAL
August 17, 1937
MT ANURAGO KUER Vs. DARSHAN RAUT
December 20, 1937
MT ARAZ BIBI Vs. MUBARAK ALI KHAN
October 19, 1937
MT CHAMPA DEVI Vs. MTASA DEVI
September 10, 1937
MT CHAMPI BAI Vs. PEAREY LAL
November 10, 1937
MT DURGA TEWARY Vs. RAMRATI KUER
February 26, 1937
MT JAGDEI Vs. SAMPAT DUBE
August 20, 1937
MT JAIDEVI KUARI Vs. DAKSHINI DIN
January 7, 1937
MT JAIWANTI Vs. MTANANDI DEVI THROUGH JOHARI LAL
October 27, 1937
MT JAMILUNNISSA Vs. SHEIKH MOHAMMAD ZIA
February 17, 1937
MT KALAWATI Vs. PUNDIT DAYA NAND
January 26, 1937
MT KAMLA BAI Vs. BCHITRA PRASAD
September 13, 1937
MT KUNJ KUAR Vs. BRIJ MOHAN PRASAD
December 2, 1937
MT LAKHNA Vs. SAHU SITA RAM
April 30, 1937
MT MAHADEI KUNWAR Vs. PADARATH CHAUBE
April 29, 1937
MT MAHMOODA BIBI Vs. MTNAINOO BIBI
January 26, 1937
MT SAHODRA Vs. RAM BABU
April 13, 1937
MT SAIYADUNNESSA KHATUN Vs. GAIBANDHA LOAN CO LTD
February 2, 1937
MT VAISHNO DITTI Vs. MT RAMESHRI
March 18, 1937
MT WALIHAN Vs. PARMESHWAR NARAIN PATAKH
March 16, 1937
MT WAZIRAN Vs. MTRASHIDAN
August 11, 1937
MUHAMED MOHIDEEN NACHIAR Vs. MUHAMED NAINA MARACAIR
September 7, 1937
MUHAMMAD ABDUL QAIYUM Vs. SECRETARY OF STATE
May 13, 1937
MUHAMMAD AKHTAR Vs. CHAMRU MISTRY
April 2, 1937
MUHAMMAD HUSAIN KHAN Vs. BABU KISHVA NANDAN SAHAI
May 7, 1937
MUHAMMAD IBRAHIM Vs. MUHAMMAD ABDUL BASHAR
April 7, 1937
MUHAMMAD MOIZUDDIN MIA Vs. NALINI BALA DEVI
January 14, 1937
MUHAMMAD SHAIAIT (SIC) Vs. NITHALI RAM
March 16, 1937
MUHAMMAD WALIUL HAG Vs. LUDPUT UPADHYA
March 12, 1937
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME-TAX
November 15, 1937
MULCHAND HIRALAL Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
November 30, 1937
MUNICIPAL COMMISSIONER Vs. BARRACKPORE ELECTRIC SUPPLY CORPORATION LTD
May 27, 1937
MUNICIPAL COMMISSIONER, GAYA MUNICIPALITY Vs. MTRUP KALIA
April 30, 1937
MUNICIPAL COMMISSIONERS Vs. SHAIKH MOSAFIR
December 3, 1937
MUNICIPAL COMMISSIONERS Vs. BARANAGORE JUTE FACTORY CO LTD
February 3, 1937
MUNICIPAL COUNCIL Vs. MUHAMMAD ISMAIL ROWTHER
September 7, 1937
MUNSHI ALAUDDIN AHAMMED CHOUDHURY Vs. TOMIZUDDIN AHAMMED
May 10, 1937
MUNSHI BISHUN LAL Vs. LALA BANWARI LAL
April 22, 1937
MUNSHI RAM Vs. EMPEROR
August 24, 1937
MUNSHI RAMKISHUN LAL Vs. SAIYID MUHAMMAD MANZURAL HAQUE
September 30, 1937
MURUGESA MUDALI Vs. ANGAMUTHU MUDALI
October 8, 1937
MUSAMMAT JASODAR DUSADHIN Vs. MUSAMMAT SUKURMANI MEHTRANI
January 12, 1937
MUSAMMAT PHUL MATI DEVI Vs. LALA LILA DHAR
March 3, 1937
MUSAMMAT RUKMINI KUER Vs. BALMIK PRASAD
February 25, 1937
MUTHU GOUNDAN Vs. CHINNIAH GOUNDAN
March 19, 1937
MUTHU RAMA REDDI Vs. MOTILAL DAGA, TRADING UNDER NAME AND STYLE OF SAIT BALAKISANDAS MOTILAL
August 6, 1937
MUZAFFARNAGAR BANK LTD Vs. FATTA
August 13, 1937
N ADINARAYANA CHETTY Vs. ACHENGIAH CHETTY
February 5, 1937
N MUTHUSAMI PILLAI Vs. NSMANICKAVASAGAM PILLAI
January 4, 1937
N N R M LAKSHMANAN CHETTIAR Vs. NNLRAMASAMY CHETTIAR (DECEASED)
December 13, 1937
N SHANMUKHAM CHETTY Vs. MGOVINDA CHETTY
July 22, 1937
NAGARPUR SAMBAYYA Vs. NAGARPUR PEDDA SUBBAYYA
August 13, 1937
NAGENDRA BALA DEVI, WIFE OF SAROJ NATH BAGCHI Vs. BAIDYANATH CHAKRAVARTY
July 13, 1937
NAGINA RAI Vs. RAGHUBAR SINGH
August 30, 1937
NAJMUNNISSA BEGUM Vs. SIRAJUDDIN AHMAD KHAN
December 21, 1937
NAKCHEDI SAHU Vs. BISHUN LAL SINGH
August 18, 1937
NALAM THALUPULAMMA Vs. KONDEPUDI MANGAMMA
February 2, 1937
NAND KISHORE Vs. LALA SHIAM SUNDAR LAL
December 23, 1937
NAND KISHORE KUMAR Vs. ACHAMBIT KUMAR
April 26, 1937
NAND RAM Vs. HAKIM SARAJ HUSSAIN KHAN
September 8, 1937
NANDA KISHORE LALA Vs. KHETABUDDIN AHMED
May 3, 1937
NANHE LAL Vs. RAM BHAROSE
April 1, 1937
NANHE SHAH Vs. ABDUL HASAN
November 8, 1937
NANHUA Vs. EMPEROR
November 9, 1937
NANNOO MAL Vs. HOTI LAL
April 12, 1937
NANU NAIR Vs. PUTHAN VEETIL KARTHIYAYINI AMMAL
February 26, 1937
NARAIN PANDE Vs. GAYA RAI
November 8, 1937
NARAIN SINGH Vs. BANKE BEHARI LAL
August 5, 1937
NARATTAM DEY Vs. DEBENDRA LAL KHAN
February 12, 1937
NARAYAN RAM SAHU Vs. KARTIC SINGH
September 7, 1937
NARAYAN SARKAR Vs. MAHARAJA SRISH CHANDRA NANDI
August 20, 1937
NARAYANASWAMI Vs. SWAMINATHA IYER
April 14, 1937
NARAYANASWAMI MUDALIAR Vs. RATNASABAPATBY MUDALI
April 23, 1937
NARENDRA NARAIN ROOJ Vs. JNANADA DASSI
May 10, 1937
NARENDRA NATH ROY Vs. ABANI KUMAR ROY
June 1, 1937
NARMADA CHANDRA BANERJEE Vs. MAHARAJ BAHADUR SINGH DUGAR
February 10, 1937
NATESA NATTAR Vs. MANICKA NATTAR
December 7, 1937
NATHU MAL Vs. RAMAN MAL
February 18, 1937
NATIONAL INSURANCE CO LTD Vs. DHIRENDRA NATH BANERJEE
June 2, 1937
NATIONAL MORTGAGE AND AGENCY CO OF NEW ZEALAND Vs. INLAND REVENUE COMMISSIONERS
February 11, 1937
NAWAB SIKANDAR BEGAM Vs. ZULFIKAR WALI KHAN (MINOR)
November 25, 1937
NEELAMEGHAM PILLAI Vs. SECRETARY OF STATE FOR INDIA
April 5, 1937
NIBARAN CHANDRA BANERJEE Vs. MOMINUDDIN HOWLADAR
December 14, 1937
NILMANI LAHIRI Vs. CHATRA SERAMPORE CO-OPERATIVE CREDIT SOCIETY LTD
April 26, 1937
NIRMAL KUMAR NAWLAKHA Vs. SANT LAL MAHTO
August 9, 1937
NIRODE KALI ROY CHOUDHURY Vs. RAI HARENDRA NATH CHOUDHURY
July 19, 1937
NITAI CHANDRA JANA Vs. EMPEROR
May 7, 1937
NITAI DUTTA Vs. GANESH MAHTO
August 23, 1937
NONI GOPAL GANGULY Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
February 1, 1937
NORTH BRITISH AND MERCANTILE INSURANCE CO Vs. RE
March 20, 1937
NRISHINGHA CHARAN NANDI CHOUDHRY Vs. THAKUR ASHUTOSH DEO GHATWAL
November 19, 1937
NRISHINGHA CHARAN NANDI CHOUDHURY Vs. KEDAR NATH CHAUDURY
July 21, 1937
NURSINGDAS TUNSOOKDAS Vs. CHOGEMULL
December 14, 1937
NUSERWANJI CURSEDJI BHESANIA AND CO Vs. MAHAMAYI AMMAL
November 18, 1937
NUTBEHARI DAS Vs. NANILAL DAS
January 28, 1937
NYAPATI NARAYANA RAO Vs. MADHAVALAPU PURUSHOTHAMA RAO
October 7, 1937
OFFICIAL ASSIGNEE OF MADRAS REPRESENTING THE ESTATE OF JANAKI AMMAL Vs. VEDANARAYANA NAICKER
August 3, 1937
OFFICIAL RECEIVER Vs. MUHAMMAD MEERA SAHIB
April 26, 1937
OFFICIAL RECEIVER Vs. NSKUPPUSWAMI CHETTIAR
May 6, 1937
OFFICIAL TRUSTEE OF MADRAS Vs. NAWAB CABDUL HAKIM SAHIB AND BAHADUR
October 18, 1937
OMANHENE KWAMIN BASSAYIN Vs. OMANHENE BENDENTU II
June 8, 1937
OONAMALAI AMMAL Vs. KVLNARASIMHA RAO NAIDU
August 17, 1937
OTTOMAN BANK OF NICOSIA Vs. OHANES CHAKARIAN
November 16, 1937
P AMALDOSS Vs. KAMALA AMALDOSS
July 28, 1937
P GOPALARATNA IYENGAR Vs. ARAJARATNA MUDALIAR
October 5, 1937
P L S P L PALANIAPPA CHETTIAR Vs. YPRYNYCHIDAMBARAM CHETTIAR
September 2, 1937
P M V P PAPPU REDDIAR (DECEASED) Vs. SAPICHU AIYAR
December 7, 1937
P P SUNDARARAJA AIYANGAR Vs. PLMANNARSAWMI; RNARAYANA AIYANGAR FIRM BY MANAGING PARTNER RNARAYANA AIYANGAR
January 4, 1937
P S RAMASWAMY AIYAR Vs. ALSPPLSUBRAMANIAN CHETTIAR BY AGENT, LAKSHMANAN CHETTIAR BANKER
February 17, 1937
PACHUMUDDIN NAYEK Vs. ABDUL GAFFUR
February 10, 1937
PACIFIC MINERALS LTD Vs. SINGHBHUM MINING SYNDICATE
November 29, 1937
PADDISETTI RANGAYYA SETTI Vs. GUDURU VENKATA SUBBA REDDI
February 5, 1937
PADMANABHA IYER Vs. VISALAKSHMI ACHI
April 19, 1937
PAHLAD MAHARAJ Vs. GAURI DUTT MARWARI
August 19, 1937
PALAKDHARI MAHTON Vs. PURANDRA PRASAD
September 2, 1937
PALANI GRAMANI Vs. MANICKAMMAL
August 23, 1937
PALIRAM Vs. LAHERIA SARAI CENTRAL CO-OPERATIVE BANK LTD
November 23, 1937
PALKUDI KUPPAL NAICKER Vs. LAKSHMI AMMAL
March 16, 1937
PAMIDIMUKKALA SITHARAMAYYA Vs. IVATURI RAMAYYA
October 29, 1937
PANCHANAN Vs. SIDHESWAR GHOSE
April 22, 1937
PANCHANAN CHOUDHURY Vs. SAMATUL CHANDRA SAHA
August 4, 1937
PANCHANON KUTHI Vs. EMPEROR
February 9, 1937
PANCHAYAT BOARD Vs. NARAVA RAMASAMI
April 28, 1937
PANCHUMARTHI APPAMMA Vs. MADAMANCHI BHUJANGARAYUDU
March 22, 1937
PANDIT BIKRAM RAJ Vs. PALAK NONIA
September 28, 1937
PANDIT KALYAN DAS Vs. BABU KASHI PRASAD
October 28, 1937
PANDIVI SATYANANDAM Vs. PARAMKUSAM NAMMAYYA
October 6, 1937
PANGUWA Vs. RATAN SINGH
December 1, 1937
PANYAM THIRUMALAPPA Vs. ALASYAM RAMAPPA
April 27, 1937
PARAMESWAR SINGH Vs. NEW THEATRES LTD
May 11, 1937
PARATHNATH Vs. RAMESHWAR PRATAP SAHI
January 22, 1937
PARIMI CHAKRAPANI NAIDU Vs. MATHAPALLI VENKATARAJU
February 26, 1937
PARMESHARI DIN Vs. RAM CHARAN
June 14, 1937
PARSAD MAHTO Vs. MUSAMMAT JASODA KOER
February 12, 1937
PARVATANENI LAKSHMAYYA Vs. OFFICIAL RECEIVER OF KRISHNA
March 16, 1937
PASUPATI DUTT Vs. KELVIN JUTE MILLS
May 5, 1937
PATEL BHAGUBHAI RANCHHODAS Vs. BAI ARVINDA
February 12, 1937
PATIT PABAN DAW Vs. HARISADHAN NANDI
July 8, 1937
PAZHANGETTE UNNIKANNA MENON Vs. KARIMKULANGARA TARWAD KARNAVAN LAKSHMI VAYANKARA AMMA S SON KESAVAN UNNI NAIR
March 15, 1937
PAZHANGOTTE UNNIKANNA MENON Vs. KARIMKULANGARA TARWARD KARNAVAN, LAKSHMI VAYANKARA AMMA S SON KESAVAN UNNI NAIR
March 15, 1937
PEAREY LAL Vs. MOHAMMAD YUSUF
April 1, 1937
PEDDISETTI RANGAYYA SETTI Vs. GUDURU VENKATASUBBA REDDI
February 5, 1937
PEER AMMAL Vs. NALLUSWAMI PILLAI
May 5, 1937
PENATAPATI NAGESWARA RAO Vs. MOKA NARAYANAMURTHI
August 30, 1937
PENDYALA BASAWANJANAYULU Vs. LINGAMULLU RAMALINGAYYA
February 18, 1937
PENTAPATI NAGESWARA RAO Vs. MOKA NARAYNAMURTHI
August 30, 1937
PERAVALI KOTTYA Vs. PONNAPPALI RAMAKRISHNAYAYA
January 4, 1937
PERAVALLI KOTAYYA Vs. PONNAPALLI RAMAKRISHNAYYA
January 4, 1937
PERIASWAMI Vs. VAIDHILINGAN PILLAI
March 1, 1937
PERUMAL AYYAR Vs. RAMASUBRAMANIAN CHETTIAR
July 26, 1937
PHAGGUMAL Vs. BARU LAL
April 12, 1937
PHANINDRA NATH SARKAR Vs. MOULVI DEDAR HOSSAIN KHAN CHAUDHURY
November 24, 1937
PHOENIX ASSURANCE CO Vs. RE
March 20, 1937
PHOOL CHAND Vs. MTMANTIA
October 6, 1937
PHUL MOHAMMAD KHAN Vs. QAZI KUTUBUDDIN
May 6, 1937
PHULCHAND RAM MARWARI Vs. NAURANGI LAL MARWARI
August 18, 1937
PIRU PRAMANIK Vs. PABNA DHANABHANDAR CO LTD
April 19, 1937
POLA VENKATARAMA SASTRI Vs. KAKUMANI VENKATANARASIMHAN
August 26, 1937
POLLACHI TRANSPORT, LTD BY GENERAL MANAGER MR G D NAIDU Vs. ARUMUGA KOUNDER
December 14, 1937
PONNUSWAMI SERVAI Vs. EMPEROR
October 28, 1937
POORAN CHAND Vs. LBABU RAM
September 29, 1937
POOVANKULATHIL THOTTAM PUTHIYA PURAYIL ABDULLAH Vs. KAKKAT VALAPPIL MOIDIN KUTTY
February 23, 1937
POTHUKUTCHI APPA RAO Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF GUNTUR
September 28, 1937
PRABHAS CHUNDER MULLICK Vs. DHIRENDRA NATH KER
January 25, 1937
PRABHU LAL UPADHYA Vs. DISTBOARD
September 4, 1937
PRADYUMNA KUMAR MULLIAK Vs. KUMAR DINENDRA MULLICK
June 4, 1937
PRAG DAS Vs. BENI PRASAD JAGGU LAL
March 1, 1937
PRAHLAD PRASAD Vs. MTCHAMELI KUAR
January 25, 1937
PRAMATHA NATH BHATTACHARJEE Vs. SASHI BHUSAN BANERJEE
January 26, 1937
PRATAP MANDAL Vs. SURPAT SINHA
March 8, 1937
PRATAP NARAIN JHA Vs. RAMASRAY PERSHAD CHAUDHURY
December 15, 1937
PRATUL CHANDRA BHADURI Vs. PURNA CHANDRA BHADURI
April 14, 1937
PRAVU SRI SRI KISHORE BANWARI JUGMA BIGRAHADI PARAMESH JEWS Vs. AJIT KUMAR NANDI
December 10, 1937
PREGADA BALANAGU Vs. KROSURU KOTAYYA
March 17, 1937
PRESIDENT OF THE BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS Vs. THADIKONDA KOTESWARA RAO
January 22, 1937
PRESIDENT, DISTRICT BOARD Vs. KONERU LAKSHMAYYA
September 13, 1937
PRESIDENT, DISTRICT BOARD, KISTNA, MASULIPATAM Vs. KENERU LAKSHMAYYA
September 13, 1937
PRINCE SYED FATEH ALI MIRZA Vs. SAJJAD HOSSAIN
June 22, 1937
PROFULLA NATH TAGORE Vs. MAHAMMED MALIHA
February 5, 1937
PROMODE CHANDRA SINHA SARMA Vs. NARENDRA NARAIN MAJUMDAR CHOUDHURY
May 20, 1937
PROMOTHA NATH DUTTA Vs. GOUR DAS MAHATO
May 17, 1937
PT BRIJ CHANDRA SHARMA Vs. RAM NARAIN
March 18, 1937
PT KASHI NATH RAO JOSHI Vs. MTMURTA
December 21, 1937
PT KRISHNA KANT MALAVIYA Vs. LALA AMARNATH
April 23, 1937
PUBLIC PROSECUTOR Vs. SRINIVASA RAO
December 3, 1937
PUBLIC PROSECUTOR Vs. THAMMANNA RATTAYYA
January 28, 1937
PUBLIC PROSECUTOR Vs. BANDI PEDDA VENKATA NARI
March 18, 1937
PUBLIC PROSECUTOR Vs. MARATI KUNTI VENKOBA RAO
January 25, 1937
PUBLIC PROSECUTOR Vs. MARIMUTHU GOUNDEN
November 19, 1937
PUBLIC PROSECUTOR Vs. CAPTAIN RRAJAGOPALAN
November 11, 1937
PUBLIC PROSECUTOR Vs. KORAMUTLA NARASIGADU
March 18, 1937
PULIN BEHARI DEB Vs. RAMAKANTA MAHATA KURMI
June 2, 1937
PURNA CHANDRA MITRA Vs. SECRETARY OF STATE
January 18, 1937
PUTHIA KOVILAGATH THEKKE KETTU THAVAZHIYIL MANAVEDAN Vs. PUTHIA KOVILAGATH THEKHE KETTU THAVAZHIYIL KARNAVAN MANAVEDAN
November 3, 1937
PUTHIYA VEETTIL MOIDEEN S SON AHAMMU Vs. PATIYATH AYIDROSS HAJI S SON KUNHU MUHAMMAD HAJI
November 12, 1937
PUTTI RAMACHAR Vs. PVVENKATA ROW
December 9, 1937
PUTTU LAL Vs. BHAGWAN DASS
November 12, 1937
PUVVADA SATYANARAYANAMURTHY Vs. GADEPALLI SUNDARA RAO
December 9, 1937
QAZI SYED MUHAMMAD AFZAL Vs. SALAHUDDIN AHMAD
July 23, 1937
QURBAN ALI KHAN Vs. G, A PLEADER
November 24, 1937
R B SETT SUKHLAL KARNANI Vs. EMPEROR
August 9, 1937
R KRISHNA MURTHI AYYAR Vs. PASUPULETH MUNUSWAMI
January 20, 1937
R KRISHNAMURTHY AYYAR Vs. PASUPULETTI MUNUSWAMI
January 20, 1937
R KRISHNASWAMI IYENGAR Vs. SRI KALLALAGAR DEVASTANAM
March 30, 1937
R KRISHNASWAMY AIYANGAR Vs. SRI KALLALAGAR DEVASTHANAM THROUGH KNRADHAKRISHNA AIYAR
March 30, 1937
R S RAMACHANDRAN Vs. RGBALASUBRAMANIA AIYAR
December 15, 1937
R S SANKARANARAYANA REDDIAR Vs. TALUK BOARD OF ARUPPUKOTTAI THROUGH ITS PRESIDENT
January 29, 1937
R V LAKSHMAYYA NAIDU ALIAS RAJU NAIDU Vs. PURUSHOTHAMA NAIDU
October 20, 1937
RABINDRA CHANDRA GHOSH Vs. MAHTHA GAURI SINGH
May 4, 1937
RADHA BALLABHA Vs. BOHRA MAKHAN LAL
April 1, 1937
RADHE KISHUN Vs. HHSRI MAHARAJA ADITYA NARAIN SINGH
December 1, 1937
RADHE SHYAM Vs. FIRM GOPAL RAI - PHOOL CHAND
January 7, 1937
RAGHUBIR MAHTO Vs. RAMASRAY BHAGAT
November 24, 1937
RAGHUNANDAN SINGH Vs. BHUPAL GIR
January 21, 1937
RAHIMAN BIBI SAHEBA, BY AGENT SYED YUSUF SAHIB Vs. MAHBOOB BIBI SAHEBA
September 1, 1937
RAI BRINDABAN PRASAD Vs. GAYA MUNICIPALITY
July 26, 1937
RAI GIRENDRA NARAIN Vs. BABU GANGA NARAIN
December 2, 1937
RAI KIRON CHANDRA BOY BAHADUR Vs. SUDHANSU SEKHAR BANERJEE
February 12, 1937
RAI KRISHNA BAHADUR Vs. HARI CHARAN RAUT
April 26, 1937
RAJ KUMAR BISWAS Vs. GOPAL GUNJ INDUSTRIAL BANK LTD
April 8, 1937
RAJA BAHADUR SIR RAJENDRA NARAIN BHUNJ DEO Vs. DEBI CHOUDHARY
March 17, 1937
RAJA BHAGWAN BAKHSH SINGH Vs. SECRETARY OF STATE
March 31, 1937
RAJA BIRENDRA NATH RAY BAHADUR Vs. PURNA CHAND NAHATA
December 1, 1937
RAJA BRAJA SUNDER DEB Vs. RAJA RAJENDRA NARAYAN BHANJ DEO
November 26, 1937
RAJA JAGADISH CHANDRA DEO DHABAL DEB Vs. MIRZA SANTAL
November 30, 1937
RAJA JANAKI NATH ROY Vs. AKSHOY CHBOSE
February 19, 1937
RAJA JOGENDRA NARAYAN DEB Vs. DEBENDRA NARAIN RAI
May 5, 1937
RAJA NAGENDRA NATH SINHA SAHAS ROY Vs. NIRANJAN PATRA
June 17, 1937
RAJA OF VIZIANAGARAM Vs. PERLA ANNAPURANAMMA GARU
February 25, 1937
RAJA RAJENDRA NARAYAN BHUNJ DEO Vs. NILAMANI BEHERA
April 13, 1937
RAJA RAM Vs. RAJA BAKHSH SINGH
November 2, 1937
RAJA RAM CHANDRA PRASAD Vs. PATNA CITY MUNICIPALITY
August 9, 1937
RAJA RISHICASE LAW Vs. SATISH CHANDRA PAL
February 18, 1937
RAJA SHYAM SUNDER SINGH Vs. DHIRENDRA NATH CHANDRA
October 29, 1937
RAJA SRI SRI JYOTI PRASAD SINGHA DEO Vs. CHANDRA KANTA MUKHOPADHYA
February 5, 1937
RAJA SRIMATHU MUTHU VIJIYA RAGHUNATHA DORAISINGAM ALIAS GOWRI VALLABHA THEVAR AVERGAL, ZAMINDAR OF SIVAGANGA, REPRESENTED BY THE ESTATE COLLECTOR Vs. KARUTHAN AMBALAM
September 29, 1937
RAJAH VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU OF VENKATAGIRI Vs. NVRAMA NAIDU
October 12, 1937
RAJANI KANTA KARATI Vs. PANCHANAN KARATI
April 6, 1937
RAJENDRA KISHORE PAL CHAUDHURY Vs. ASIRULLA
May 7, 1937
RAJENDRA KUMAR GUPTA Vs. SAILENDRA KUMAR GUPTA
June 24, 1937
RAJENDRA SINGH Vs. UMA PRASAD
October 7, 1937
RAJMAN RAM Vs. SARJU PRASAD
February 25, 1937
RAJMANI DEVI Vs. COMMISSIONER OF INCOME TAX, UP
May 4, 1937
RAJPATI NARAIN SINGH Vs. KIRAT NARAIN SINGH
May 6, 1937
RAKHU SARIF Vs. PANCHANON MONDAL
January 12, 1937
RAM ADHAR MISIR Vs. JAGNOO MISIR
October 26, 1937
RAM BABU JADAV Vs. EMPEROR
October 5, 1937
RAM BADAN LAL Vs. KUNWAR SINGH
December 13, 1937
RAM BILAS MAL Vs. RAGHUNATH SAHAY
August 19, 1937
RAM CHANDER SINGH Vs. NIJA
September 30, 1937
RAM CHANDRA Vs. RAM LAL
December 16, 1937
RAM CHANDRA SINGH Vs. JAMUNA SINGH
February 3, 1937
RAM CHANDRA SINGH Vs. LALA MISRI LAL
August 16, 1937
RAM CHARITA RAM BHAKAT Vs. CHAIRMAN OF DISTRICT BOARD
July 22, 1937
RAM DAYAL SONAR Vs. SUKH MANGAL KALWAR
May 5, 1937
RAM KISHAN Vs. PAHLAD
September 13, 1937
RAM KISHUN OJHA Vs. RAM DULARI KUER
February 21, 1937
RAM KISHUN SINGH Vs. FAUJDAR GOP
February 19, 1937
RAM KRISHNA SINHA Vs. EMPEROR
August 16, 1937
RAM LAL JHA Vs. THAKUR DAS
November 26, 1937
RAM NANDAN RAI Vs. TILESHAR RAI
August 3, 1937
RAM NARAIN GARG Vs. IMPROVEMENT TRUST
February 2, 1937
RAM NARAIN SINGH Vs. SHRIPAT SINGH
September 14, 1937
RAM PRASAD Vs. TIRLOKI NATH
October 7, 1937
RAM PRASAD GHASI RAM Vs. BAL KRISHEN
August 2, 1937
RAM RAKSHPAL Vs. RAM NATH
November 23, 1937
RAM RANBIJAYA PRASAD SINGH Vs. NAGESAR TIWARI
November 16, 1937
RAM RANBIJAYA PRASAD SINGH Vs. PARMATMANAND SINGH
March 8, 1937
RAM RATAN LALL Vs. CHAIRMAN OF THE ASANSOL MUNICIPALITY
June 1, 1937
RAM SINGH Vs. SRI CHARAN
November 29, 1937
RAMA VADHYAR Vs. MANIAN VADHYAR
February 15, 1937
RAMAKANT PATAK Vs. MURLIDHAR PANDE
February 12, 1937
RAMAKRISHNA REDDY Vs. OFFICIAL RECEIVER
November 1, 1937
RAMALINGACHI REDDI Vs. ELAYYAPERUMA GOUNDAN
January 8, 1937
RAMASWAMI CHETTIAR Vs. MEYYAPPAN SERVAI
February 26, 1937
RAMASWAMY CHETTIAR ALIAS SETHU CHETTIAR Vs. KSMMANIKKAM CHETTIAR
October 6, 1937
RAMATH KAPPALLI KELU KURUP Vs. EACHARAMBATH MADATHIL SUBRAMANIA AIYAR
April 5, 1937
RAMBALI PRASAD SINGH Vs. MTKISHORI KUER
March 31, 1937
RAMCHANDRA JHA Vs. PRASAD THAKUR
November 20, 1937
RAMCHANDRA NAIDU Vs. VENGAMA NAIDU
December 15, 1937
RAMCHANDRA SAHAI Vs. DALPAT
February 10, 1937
RAMDENI PATHAK Vs. EMPEROR
November 11, 1937
RAMDHARI AHIR Vs. KHEDU AHIR
October 27, 1937
RAMENDRA NATH MONDAL Vs. DHANANJOY MONDAL
November 26, 1937
RAMENDRA NATH RAY CHOUDHURY Vs. JITENDRA NATH CHAKRAVARTY
December 20, 1937
RAMENDRA PROSAD BASU Vs. BARADAPROSAD BASU
August 2, 1937
RAMESHWAR LAL JHUNJHUNWALA Vs. RAM CHARAN PRASAD SAHU
August 25, 1937
RAMESHWAR NARAIN MISRA Vs. RAGHUNANDAN PURBEY
March 19, 1937
RAMESHWAR SINGH Vs. EMPEROR
March 18, 1937
RAMESWAR LAL LATH Vs. CALCUTTA WHEAT AND SEED ASSOCIATION LTD
May 31, 1937
RAMJIT Vs. EMPEROR
November 22, 1937
RAMKARAN THAKUR Vs. BALDEO THAKUR
December 5, 1937
RAMKHELAWAN SAHU Vs. BIR SURENDRA SAHI
November 23, 1937
RAMKHELAWAN SINGH Vs. GANGA PROSAD
August 19, 1937
RAMKISHUN AGARWALLA Vs. EMPEROR
October 22, 1937
RAMPRABHA OJHA Vs. BISHUNATH OJHA
November 22, 1937
RAMU SINGH Vs. AGHORI SINGH
September 8, 1937
RANDHIR SINGH Vs. RANDHIR SINGH
February 1, 1937
RANGASWAMI CHETTY Vs. KSNARAYANA IYENGAR
February 11, 1937
RANI BHUNESHWARI KOER Vs. SECRETARY OF STATE
March 2, 1937
RANI BRAJOBALA DEBI Vs. THAKUR MADHUSUDAN SINGH
November 17, 1937
RANI HARSHAMUKHI DASI Vs. YUNUS MOLLA
April 28, 1937
RANJIT RAI Vs. JUTHAN RAI
April 6, 1937
RANJIT SINGHA ROY Vs. EMPEROR
December 8, 1937
RARICHAN (MINOR) BY GUARDIAN UNNOOLI ALIAS MADHAVI Vs. MRANANTANARAYANA AIYAR
December 2, 1937
RASHBEHARI DAS Vs. MAHINDI PAL
May 5, 1937
RASHIK LAL SAHU Vs. BABU SURPAT SINGH
February 3, 1937
RATHNASWAMI MOOPANAR Vs. RCNEGARAJA MOOPANAR
September 3, 1937
RATTAN LAL Vs. BAIJ NATH
June 24, 1937
RE ARBITRATION: PRIYABRATA BOSE Vs. PHANI BHUSAN GHOSE
January 11, 1937
REVENUE DIVISIONAL OFFICER Vs. SRI RAJAH VYRICHERLA NARAYANA GAJAPATHIRAJU BAHADUR GARU
May 4, 1937
REVULA PONNERIA RAO ALIAS VENKATA RAO Vs. REVULA LAKSHMI NARASAMMA
September 27, 1937
RICHARD BRUCE WHIGHAM TEASDALE Vs. FLORENCE TEASDALE
August 11, 1937
RICHARD MICALLEF Vs. GIUSEPPE BUGEJA BONNICI
July 26, 1937
RICHARD PHILLIP PHILLIPS Vs. WILLIAM FRANCIS BARNS
July 19, 1937
RIVERS STEAM NAVIGATION CO LTD Vs. EMPEROR
August 6, 1937
RM AL RM ALAGAPPA CHETTIAR Vs. KANNAPPA CHETTIAR
August 3, 1937
ROBERT HERCULES SKINNER Vs. LTJAMES RRSKINNER
March 2, 1937
ROKKAM LAKSHMI REDDI Vs. ROKKAM VENKATA REDDI
April 22, 1937
ROSHAN LAL Vs. GANPAT LAL
December 17, 1937
RUDDARRAJU VENKAYAMMA Vs. KALIDINDI SITARAMARAJU
November 4, 1937
RUDRA NARAIN SINGH Vs. KEDAR NATH SINGH
April 1, 1937
RYOTS OF GARABANDA; SARIAPALLI AND RAMACHANDRAPURAM VILLAGE, GARABANDA GROUP, PARLAKIMEDI ESTATE, REPRESENTED BY PEDDINI RAMALINGAM SABHUDHI Vs. ZAMINDAR OF PARLAKIMEDI
November 5, 1937
S A ANNAMALAI CHETTIAR Vs. CHELLAMMAI ACHI, MINOR BY FATHER AND NEXT FRIEND,; VSSSATHAPPA CHETTIAR
August 27, 1937
S A S S CHELLAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX, MADRAS
January 15, 1937
S A S S CHELLAPPA CHETTIAR, MONEY-LENDER Vs. COMMISSIONER OF INCOME- TAX
January 15, 1937
S A SUBRAMANYAM CHETTIAR Vs. KGETHIRAJULU CHETTIAR
September 16, 1937
S BADSHA SAHIB AND CO Vs. THALIYIL VETTATH LAKSHMI KUTTY KOVILAMMA
October 6, 1937
S G BAKTHAVATSALU NAIDU Vs. SALEM MUNICIPALITY BY ITS COMMISSIONER
October 21, 1937
S H BADSHA SAHIB AND CO Vs. THALIYIL VETTATH LAKSHMI KUTTI KOVILAMMA
October 6, 1937
S M CHINNASWAMI AIYANGAR Vs. KANNIAH NAIDU (DECEASED) HIS LR
August 20, 1937
S M MOOSA SAHIB Vs. DARISA SUBBAMMA
February 4, 1937
S M R SHANMUGHAM CHETTIAR (DIED) Vs. OFFICIAL RECEIVER
November 30, 1937
S MARUTHAMUTHU NAICKER Vs. PKADIR BADSHA ROWTHER
December 15, 1937
S MASSIRAT HOSSAIN Vs. HOSSAIN AHMAD CHOUDHURI
November 23, 1937
S MEERA SAHIB AND BROTHERS Vs. HAJEE MABDUL AZEEZ SAHIB
August 19, 1937
S N T KUMARASWAMI CHETTIAR Vs. BOARD OF COMMISSIONERS FOR HINDU RELIGIOUS ENDOWMENTS
February 19, 1937
S N V R NARAYANAN CHETTI Vs. SPRALPERIAPPAN ALIAS RAMANATHAN CHETTIAR MINOR BY MOTHER AND GUARDIAN SIVAGAMI ACHI
December 2, 1937
S P ABHIRAMI AMMAL Vs. NCHELLAMMAL
July 23, 1937
S P P L PALANIAPPA CHETTIAR, THROUGH HIS AUTHORISED AGENT RAMANATHANCHETTIAR Vs. OFFICIAL RECIEVER OF MADURA
April 30, 1937
S P SWAMI NAIDU Vs. NATESA AIYAR ALIAS SUBRAMANIA AIYAR
January 6, 1937
S PARASURAMA IYER Vs. RVSUBBURAMACHARI
September 27, 1937
S SOOMAR SAIT AND SONS BY THEIR PARTNER A M SOOMAR SAIT Vs. PVCHERIAN
February 26, 1937
S VENKATASUBRAMANIA SARMA Vs. UNITED PLANTERS ASSOCIATION OF SOUTH INDIA
September 23, 1937
SACHINDRA NATH DAS Vs. SURYA KANTA MISRA
June 16, 1937
SAH BADHA KRISHNA Vs. MTBECHNI DEBI
September 2, 1937
SAH RADHA KRISHNA Vs. MUSAMMAT BECHNI DEBI
September 2, 1937
SAHABUDDIN SARKAR Vs. MOULVI KAFILUDDIN TAPADAR
July 21, 1937
SAHDON SINGH Vs. BALAM SINGH
January 14, 1937
SAHEDALI MIRDHA Vs. EMPEROR
February 10, 1937
SAILENDRA NATH SINGHA Vs. KESHAB CHANDRA CHOUDHURY
February 11, 1937
SAILESH KUMAR SINGH Vs. NURSING PANDEY
July 21, 1937
SAJANI KANTA GHOSAL Vs. BISTOOPADA MEYUR
February 24, 1937
SALAMAT Vs. AGENT, EAST INDIAN RAILWAY
December 14, 1937
SAMANTHAN KARAKKATTITAHIL KAMMARAN NAMBIYAR Vs. PATAPPAYIL KOMAN
September 13, 1937
SAMBASIVA AIYAR Vs. NATESA AIYAR
October 22, 1937
SAMBASIVA REDDI Vs. OFFICIAL RECEIVER OF SOUTH ARCOT
January 5, 1937
SANAPATHI SITHARAMIAH Vs. NANDARAPU RAMASWAMY
September 9, 1937
SANGAPU SANGAYYA Vs. PANNALA VENKATALAKSHMI NARAYANA SASTRI
September 29, 1937
SANTA PROSAD SAHA Vs. SMMRINALINI SAHA
June 24, 1937
SANTHAPPA RAI Vs. SANTHIRAJA ALIAS KANTHU SHETTY
October 29, 1937
SANYASI GAIN Vs. EMPEROR
January 14, 1937
SARADA PROSAD GHOSE Vs. PRAFULLA CHANDRA GHOSH
January 28, 1937
SARAN BIHARI SAHAY Vs. HAMID HOSSAIN
December 10, 1937
SARASHIJAKSHA CHATTERJEE Vs. KARPUR KAMINI DEBY
June 30, 1937
SARAT CHANDRA BASU Vs. BIJOY CHAND MAHATAB MAHARAJADHIRAJ BAHADUR OF BURDWAN
January 22, 1937
SARAT CHANDRA DAS Vs. JNANENDRA NATH CHAKRAVARTI
December 7, 1937
SASHI MOHAN BASAK Vs. SHEBAITS OF THE GODS SRI SRI LAKSHMI NARAYANJEE THAKUR
February 18, 1937
SASTHI CHARAN BISWAS BANIK Vs. GOPAL CHANDRA SAHA
March 10, 1937
SATISH CHANDRA CHAKROBARTY Vs. PNDAS AND CO
September 16, 1937
SATISH CHANDRA MUKHERJEE Vs. AJIT KUMAR PALIT
May 27, 1937
SATURAGIRI KATTARI NAGAYA KAMARAJENDRA RAMASWAMI KAMAYA NAICKER Vs. TVKKAMARAJA PANDIYA NAICKER
October 21, 1937
SATYA KINKAR GHANTY Vs. MUKHRAM MARWARI
November 15, 1937
SATYA NARAIN PRASAD Vs. MAHABIR PRASAD MARWARI
April 2, 1937
SATYENDRA CHANDRA BHATTACHARJEE Vs. ABDUL MAMIN KHAN
June 28, 1937
SATYENDRA MOHAN GHOSE Vs. NIBARAN CHANDRA BOSE
April 14, 1937
SATYENDRA NARAIN SINHA Vs. PITAMBER SINGH
November 23, 1937
SAYED AHAMED Vs. SAMSUDDIN AHAMED
November 29, 1937
SECRETARY OF STATE Vs. GOLABRAI PALIRAM
May 3, 1937
SECRETARY OF STATE Vs. SURENDRA MOHAN LAHIRI
December 20, 1937
SECRETARY OF STATE Vs. BABU RAJENDRA PRASAD
March 1, 1937
SECRETARY OF STATE Vs. ITWARI
March 19, 1937
SECRETARY OF STATE Vs. MIDNAPORE ZAMINDARY CO , LTD
May 31, 1937
SECRETARY OF STATE Vs. FARID UDDIN
April 7, 1937
SECRETARY OF STATE Vs. SMDULALI BALA DEBI
July 12, 1937
SECRETARY OF STATE Vs. PULLELA RANGASWAMI NAIDU
December 14, 1937
SECRETARY OF STATE Vs. SREE RAJAH VENKATA KUMARA MAHIPATHI SURYA RAOBAHADUR GARU, MAHARAJAH OF PITHAPUR
November 4, 1937
SECRETARY OF STATE Vs. SUNDERJI SHIVJI AND CO
November 16, 1937
SECRETARY OF STATE Vs. SARAT CHANDRA SEN GUPTA
March 1, 1937
SECRETARY OF STATE Vs. MAHASHEY RAM BHAROSEY LAL
April 6, 1937
SECRETARY OF STATE Vs. SRI RAJA SOBHANADRI APPA RAO BAHADUR ZAMINDAR GARU
April 23, 1937
SECRETARY OF STATE Vs. KUCHWAR LIME AND STONE CO LTD
November 19, 1937
SECRETARY OF STATE Vs. BABU BENI PRASAD SAHU
March 1, 1937
SECRETARY OF STATE Vs. FIRM DAULAT RAM-MAKHAN LAL
April 2, 1937
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. RMPRMMSUBRAMANIAN CHETTIAR
October 15, 1937
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. MUSAMMAT BASTI BEGAM
April 28, 1937
SECRETARY OF STATE FOR INDIA IN COUNCIL BY THE COLLECTOR Vs. VINJAMURIKISTNAMACHARYULU (LROF THE DECEASED)
October 5, 1937
SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE COLLECTOR OF GANJAM Vs. LOKANATHA BEHARA
April 26, 1937
SECURITY OF STATE Vs. SITAL PRASAD
November 26, 1937
SENGAVA NAICK Vs. PERUMAL REDDIAR
March 10, 1937
SESHAN PATTAR S SON AMBI ALIAS SUBRAMANIAN PATTAR Vs. THANDAN KAVUKAL VEERAN S SON KELAN
January 15, 1937
SETH KEDAR NATH Vs. KARUN CHANDRA SINHA
August 4, 1937
SEVUGAN CHETTIAR Vs. KARUPPAN CHETTIAR
February 1, 1937
SEWALRAM AGARWALLA Vs. ABDUL MAJID
August 17, 1937
SHAIKH DARSAN ALI Vs. BABU SURAJ MAL
December 22, 1937
SHAIKH IDRIS Vs. EMPEROR
November 19, 1937
SHAIKH MOHAMMAD ANAS Vs. BHUPENDRA PRASAD SHUKUL
October 22, 1937
SHAIKH MOHAMMAD YASIN Vs. SHAIKH FATEH MUHAMMAD
March 30, 1937
SHAIKH RAMZAN ALI Vs. BABU LAL SINGH
August 26, 1937
SHAIKH SALAHUDDIN AHMAD Vs. IMAMUDDIN
December 8, 1937
SHAIKH TAHIR HUSSAIN Vs. SYED BASIRUL HAQUE
November 12, 1937
SHAIKH TUFAIL AHMAD Vs. MTUMME KHATOON
November 17, 1937
SHAMSUL HUDA Vs. EMPEROR
May 18, 1937
SHANKAR LAL Vs. EMPEROR
April 15, 1937
SHEIK MUHAMMAD ROWTHER Vs. AYEESHA BEEVI
August 19, 1937
SHEIKH AMIRUDDIN Vs. SONELAL JHA
April 2, 1937
SHEIKH DILDAR HUSSAIN Vs. SHEIKH SADDIP
September 23, 1937
SHEIKH GUHI SAUDAGAR Vs. BHUTNATH BANERJEE
November 23, 1937
SHEIKH HAFEEZ UDDIN Vs. RAM CHANDER DAS
January 13, 1937
SHEIKH NAZIM HUSSAIN Vs. PTRAM NATH DUBEY
September 17, 1937
SHEO CHARAN DAS Vs. CHHAKOWRI SAO
August 17, 1937
SHEO PRASAD SINGH Vs. RAM KHELAWAN SINGH
April 8, 1937
SHEO RAM Vs. RAM DATT
November 1, 1937
SHEO SHANKER DAS Vs. MOHAMMAD HASAN
April 6, 1937
SHEOGULAM SINGH Vs. RAMBAHADUR SINGH
October 5, 1937
SHEOMURAT SINGH Vs. DIP NARAIN SINGH
November 1, 1937
SHIB CHARAN SAHU Vs. SARDA PRASAD
August 27, 1937
SHIB DULAL (DULARE) SHUKUL Vs. KISHOREGANJ LOAN OFFICE LTDCO
November 8, 1937
SHIV SARAN RAI Vs. SUKHDEO RAI
March 12, 1937
SHRIRAM DEORAO DESHPANDE Vs. MT. BANYA BAI W/O. MARUTIRAO
January 4, 1937
SHYAM LAL Vs. RAGHUNATH MARWARI
March 16, 1937
SHYAM LAL Vs. JAGANNATH
February 17, 1937
SHYAM LAL Vs. SUNDAR LAL
April 7, 1937
SIBTE HUSAIN Vs. EMPEROR
August 14, 1937
SIDH NATH SINGH Vs. BADRI SINGH
October 6, 1937
SIKANDAR MIAN Vs. EMPEROR
February 18, 1937
SINA THANA NAVANA NACHIAPPA CHETTY Vs. MNACHIAPPA CHETTIAR
September 30, 1937
SINGHESHWAR PRASAD MAHTON Vs. SAKHI CHAND
November 20, 1937
SIR KAMESHWAR SINGH BAHADUR Vs. BIBI FATMA
September 23, 1937
SIRIKANT LAL Vs. SIDHESWARI PRASAD NARAIN SINGH
March 19, 1937
SITA NATH PATI Vs. SARADA PRASANNA DAS
March 4, 1937
SITA RAM Vs. SECRETARY OF STATE
April 6, 1937
SIVANAGALINGAM PILLAI Vs. KVAMBALAVANA PILLAI
December 10, 1937
SIVARAMA AIYAR Vs. AHILAMBAL AMMAL
September 1, 1937
SIVASANKARA MUDALIAR Vs. AMARAVATHI AMMAL
October 22, 1937
SK MAHAMMED HUSHEN Vs. JAMINI NATH BHATTACHARJI
August 19, 1937
SM AMODINI DASSI W/O BALAI CHAND MULLICK Vs. RAGHU NATH MULLICK
June 7, 1937
SM ANNAPURNA GHOSE Vs. RAMESWAR GUHA
June 4, 1937
SM AYESHA KHANUM Vs. COMMISSIONERS FOR THE PORT OF CHITAGONG
July 22, 1937
SM BHABATARINI DEBI Vs. SMASHMANTARA DEBI
August 26, 1937
SM CHANDRAMANI DEBI Vs. CHANDANMULL INDRAKUMAR
July 2, 1937
SM INDUMATI DEVI CHOWDHURI Vs. BENGAL COURT OF WARDS
August 3, 1937
SM JOYGUN NESSA BIBI Vs. MAHAMMAD ALI BISWAS
June 10, 1937
SM KAMALA BALA DASI Vs. SURENDRA NATH GANGULY
May 19, 1937
SM LILABATI DASI Vs. CHITPORE GOLABARI CO LTD
April 22, 1937
SM PANNA SUNDARI DEBY Vs. BENARES BANK LTD
July 26, 1937
SM RAJMANI DEVI Vs. COMMISSIONER OF INCOME-TAX
May 4, 1937
SM RENULA BOSE IN SIR KAMESHWAR SINGH OF DARBHANGA Vs. ANATH NATH BOSE
June 30, 1937
SM UMARANI BOSE Vs. MODERN INDIA LIFE INSURANCE CO LTD
January 5, 1937
SMT RAMPEYARI KOER Vs. RAMDHANI SINGH
December 22, 1937
SMT URMILA DEBI Vs. SREE SREE BAIDYANATH JEE
December 3, 1937
SOCHIRAM Vs. EMPEROR
September 29, 1937
SOMAR RAM Vs. BUDHU RAM
April 2, 1937
SOMAR RAM KAHAR Vs. BABU JAGDEO SINGH
March 2, 1937
SONAMADDI Vs. PRAMADA SUNDARI SARKAR
June 30, 1937
SONU LAL Vs. COMMISSIONER OF INCOME TAX, BHIAR AND ORISSA
November 15, 1937
SOORA KULASEKARA CHETTY Vs. THOLASINGAM CHETTY
December 13, 1937
SOWCAR LODD GOVINDOSS Vs. ARUMUGA MUDALI
February 11, 1937
SREE KRISTO JANA Vs. SITANATH BERA
July 26, 1937
SRI JAGANNADHA RAJAMONI RAJ DEO (MIONOR) BY GUARDIAN, THE SUB- COLLECTOR Vs. VRAMACHANDRA RAO
July 26, 1937
SRI NEELAKANTA RAJENDRA PATRO Vs. BALAJI PATRO MONDOLO
April 14, 1937
SRI PERARULALA RAMANUJA JEER SWAMIGAL Vs. TSPICHU AYYANGAR
January 7, 1937
SRI RAJAH VIJIYA APPARAO SAVAI ASWARAO BAHADUR ZAMINDAR GARU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, REPRESENTED BY THE GOVERNMENT AGENT AND COLLECTOR
March 18, 1937
SRI RAM Vs. JAI KISHAN LAL
September 13, 1937
SRI SRI DURGA MADHAVA DEO GARU Vs. SRI SRI RADHAMOHANA RAJENDRA DEO GARU
December 6, 1937
SRI SRI ISWARI BHUBANESHWARI THAKURANI Vs. BROJO NATH DEY
April 8, 1937
SRI SRI RAJAH KRISHNA CHANDRA GAJAPATHI NARAYANA DEO GARU, RAJAH OF PARLAKIMEDI Vs. KUPPILI RAMAJOGI DORA
April 29, 1937
SRI VENKATARAMANASWAMI TEMPLE AT KANAMPALLI BY ITS PRESENT TRUSTEE, KUNCHI PADMANABHA AIYAR Vs. RAMASWAMI
September 6, 1937
SRIMATHU RAJA MUTHU VIJAYA RAGHUNATHA DORAISINGAM ALIAS GOURI VALLABHA THEVAR, ZAMINDAR OF SIVAGANGA, THROUGH HIS DEWAN ANDAUTHORISED AGENT, MR R M SUNDARAM, I C S Vs. MUTHU KRMMUTHIA CHETTIAR
November 9, 1937
SRIMATI HEMAMAYEE CHOUDURANI Vs. AKBAR ALI
May 19, 1937
SRIMATI NAGENDRA NANDINI DASSI Vs. BHOLA NATH KHAMARU
March 3, 1937
SRINIVASULU NAIDU Vs. SUNDARESA IYER
January 28, 1937
SRISH CHANDRA NANDI Vs. MIDNAPORE ZAMINDARY CO LTD
December 9, 1937
ST A M PALANIAPPA CHETTIAR Vs. KUTTAYAN CHETTIAR
August 26, 1937
STAMP REFERENCE IN HAJI MOHAMMAD IBRAHIM Vs. MKHAN CHAND
May 6, 1937
SUBA Vs. EMPEROR
April 14, 1937
SUBEDAR MAJOR THAKUR HANS RAM SINGH Vs. LKISHORI LAL
April 27, 1937
SUBODH CHANDRA CHAKRAVARTY Vs. JNANENDRA NATH CHAKRAVARTI
June 2, 1937
SUCHIT CHAUBE Vs. BALDEO RAI
October 27, 1937
SUDHANSU BHUSAN PANDEY Vs. MAJHO BIBI
July 6, 1937
SUFAL GOLAI Vs. EMPEROR
August 18, 1937
SUKHAMOY MAITRA Vs. EMPEROR
August 25, 1937
SUKHOO SAO Vs. SITA RAM HAJJAM
November 11, 1937
SULTAN AHMAD KHAN Vs. SIRAJUL HAQUE
September 24, 1937
SULTAN NACHI Vs. SALAMAR BIBI
March 25, 1937
SUNDER LAL Vs. KUNWAR HARI HAR SAHAI
January 27, 1937
SUNDER SINGH-MALLAH SINGH SANATAN DHARAM HIGH SCHOOL TRUST, INDAURA Vs. MANAGING COMMITTEE, SUNDER SINGH-MALLAH SINGH, RAJPUT HIGH SCHOOL, INDAURA
December 6, 1937
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AZIZAR RAHAMAN CHAUDHURY
January 12, 1937
SUPPAN CHETTIAR, S/O ADAIKALAM CHETTIAR Vs. RANGAN CHETTY
August 10, 1937
SURAJ MOHAN THAKUR Vs. GANESH PRASAD MANDAR
December 23, 1937
SURAJ NARAIN CHAUBE Vs. BENI MADHO CHAUBE
May 13, 1937
SURAJ NARAIN SINGHA Vs. KEDAR PRASAD
November 26, 1937
SURAJ PRASAD Vs. MTLUKHER KUER
November 9, 1937
SURAJRATAN DAGA Vs. DEBIDUTT SHARAFF
April 12, 1937
SURAT COTTON SPINNING AND WEAVING MILLS, LTD Vs. SECRETARY OF STATE
March 5, 1937
SURENDRA NATH MONDAL Vs. BHUDAR CHANDRA SAFUI
August 19, 1937
SURESHWAR PRASAD BHAKAT Vs. MAHARAJ BAHADUR SINHA
June 3, 1937
SURJA KANTA ROY CHOUDHURY Vs. SECRETARY OF STATE
December 3, 1937
SURYAMAL SARAF Vs. PSRIRAM NAIDU
April 22, 1937
SURYANARAYANH Vs. SITARAMAYAH
November 19, 1937
SWAMINATHA ODAYAR Vs. SGOPALASWAMI ODAYAR
March 16, 1937
SWAMINATHAN ALIAS MUTHUVELU UDAYAR Vs. OFFICIAL RECEIVER OF RAMNAD
March 15, 1937
SYED ABDUT HAKIM Vs. MANGAL CHAND
October 1, 1937
SYED ALTAF HUSSAIN Vs. DIWAN SYED ALI RASUL ALI KHAN
December 20, 1937
SYED MOHAMMAD ANIS Vs. IQBAL HUSAIN
September 7, 1937
SYED MOHAMMAD ZAKIR-UD-DIN Vs. MOHAMMAD NASEM
August 20, 1937
SYED SABIR HUSSAIN Vs. S FARZAND HASAN
December 16, 1937
T AND J BROCKLEBANK LTD Vs. NOOR AHMODE
July 7, 1937
T C NILAMEGHAM PILLAI Vs. SECRETARY OF STATE
April 5, 1937
T G STUDDERT Vs. JFLOGAN
April 5, 1937
T K BALASUBRAMANIA CHETTIAR Vs. AMMANICKAM CHETTIAR
September 16, 1937
T NANNU SHANKAR TAWKER Vs. PSBASHYAM AIYANGAR
October 12, 1937
T P RENGA AIYANGAR Vs. SRI SWAMY ALAGIA NAMBIRAYAR TEMPLE,TIRUKURUNGUDI THROUGH ITS DHARMAKARTHA SRI PERARULALA RAMANUJA JEER SWAMIGAL
March 25, 1937
T RAJAGOPALA AIYANAGAR Vs. COLLECTOR OF SALT REVENUE
April 6, 1937
T S MOIDHEEN PICHAI SAHIB Vs. NAGOORE MEERA REWTHER
January 22, 1937
T SIVASANKARAM PILLAI Vs. AGALI NARAYANA RAO
April 19, 1937
T VARADARAJULU NAIDU AND KUPPUSWAMI NAIDU AND CO BY ITS PARTNERS Vs. RRAJAMANIKA MUDALIAR
March 9, 1937
TADEPALLI RAMIAH ALIAS RAMASASTRI Vs. MADALA THATHIAH
February 15, 1937
TALUK BOARD, CHIDAMBARAM Vs. VARADESESHA IYENGAR
January 5, 1937
TARANI CHARAN KUNDU Vs. SAGARKANDI UNION BOARD
March 18, 1937
TARI BALA SUKLABAIDYA Vs. KIBAL RAM SUKLABAIDYA
August 4, 1937
TARNI PRASAD SINGH Vs. CHANDRESHWAR PRASAD NARAYAN SINGH
February 4, 1937
TATA HYDRO ELECTRIC AGENCIES LTD, BOMBAY Vs. COMMISSIONER OF INCOME TAX, BOMBAY PRESIDENCY AND ADEN
March 12, 1937
THAKUR GAJENDRA SHAH Vs. THAKUR SHANKAR BAKHAH SINGH
December 16, 1937
THAKUR GANESH BAKHSH SINGH Vs. THAKUR AJUDHIA BAKHSH SINGH
July 28, 1937
THAKUR GOPAL SINGH Vs. MUTUAL INDEMNITY AND FINANCE CORPORATION (INDIA) LTD
January 13, 1937
THAKUR GOVIND DEOJI MAHARAJ Vs. MUNICIPAL BOARD
November 17, 1937
THAKUR PRASAD MARWARI Vs. CHAMAN RAM MARWARI
July 28, 1937
THAKUR PRATAP SINGH Vs. LBRIJNATH DASS
August 17, 1937
THAKUR SINGH Vs. DINANATH SAH
April 27, 1937
THAKUR SRI SRI RAGHUNATH JIEU Vs. GANGA GOBINDA PATI
February 8, 1937
THALAYUR NARAYANAN MOOSSAD Vs. MAMMADISSA
April 28, 1937
THATHACHARIAR Vs. SRINIVASA RAGHAVA IYENGAR
November 17, 1937
THAVASIKANNU THEVAR Vs. SSANKARALINGAM PILLAI
September 24, 1937
THAYARAMMAL Vs. PITTY KUPPUSWAMY NAIDU, MKRISHNAMMAL BY HER POWER AGENT BY TBALASUBRAMIA PILLAI
April 21, 1937
THAZHE NELLOLI PAZHE PERINGATI ATHIRAMANKUTTI Vs. THAZHE NELLOLI PAZHEPERINGATI UPPARI ALIAS KUNHI PARAYAYI
December 16, 1937
THE KING Vs. SOUTHERN CANADA POWER CO , LTD
July 28, 1937
THEKKE VEETTIL MAKKAM AMMA Vs. THEKKE VEETIL KUNHI KALAPPA KURUP
March 18, 1937
THIMMANNA BHATTA Vs. RAMA BHATTA AND
August 25, 1937
THOMAS SKINNER Vs. RAM RACHPAL
December 10, 1937
THUMMALAKUNTA KRISHTAPPA Vs. SATRASALA ADINARAYANAPPA
February 2, 1937
TIKAM SINGH Vs. BHOLA NATH
February 26, 1937
TRAILAKYA NATH PAL Vs. AMBIKA CHARAN
May 19, 1937
TRIBENI PRASAD SINGH Vs. JAINARAIN SINGH
February 5, 1937
TRICHINOPOLY TENNORE HINDU PERMANENT FUND LTD Vs. COMMISSIONER OF INCOME-TAX, MADRAS
October 22, 1937
TRICHINOPOLY TENNORE HINDU PERMANENT FUND, LTD A LIMITED COMPANY WITH ITS HEADQUARTERS Vs. COMMISSIONER OF INCOME-TAX
October 22, 1937
TULSI CHARAN GOSWAMI Vs. MAZIZUL HUQUE
April 29, 1937
TULSI DEBYA Vs. BIBHUTI BHUSAN GOSWAMI
April 16, 1937
UDAI PAL SINGH Vs. PYARE
November 1, 1937
UNITED MOTOR FINANCE CO Vs. ROMER DAN AND COMPANY
May 5, 1937
URMILABALA BISWAS Vs. BINAPANI BISWAS
August 19, 1937
V E N K R M A RAMANATHAN CHETTIAR HUKDAR OF NAGAPPA CHETTIAR KATTALAI IN THE SRI MEENAKSHI SUNDARESWARAR DEVASTHANAM Vs. MADURA SRI MEENAKSHI SUNDARESWARAR DEVASTHANAM BY ITS TRUSTEE, RDURAISWAMI NAIDU
August 27, 1937
V KAMESWARA AIYAR Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL,REPRESENTED BY THE COLLECTOR OF MADURA
April 28, 1937
V N SUBRAMANIA IYER Vs. KMSRMKANNAPPA CHETTI
May 5, 1937
V RAMANNA SHETTY Vs. INSPECTOR OF LOCAL BOARDS
January 21, 1937
V S SUBRAMANIA ASARI Vs. RAMASWAMI PILLAI
January 26, 1937
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March 3, 1937
VADLAMANNATI VENKATANARAYANA RAO Vs. GOTTUMUKKULA VENKATA SOMARAJU
March 3, 1937
VADREVU VENKATARATNAM GARU Vs. MAHARAJAH OF PITTAPUR
March 8, 1937
VALLI AMMAL Vs. ARUNACHALA MOOPANAR
November 17, 1937
VARADANARAYANA AIYANGAR Vs. VENGU AMMAL
September 30, 1937
VARISAIMUTHU CHETTIAR Vs. SAMIMUTHU CHETTIAR
September 24, 1937
VATTATHARA S J Vs. REVEREND KOSHI
January 14, 1937
VELAGALETI VEERAYYA Vs. KANDEPPU NARASIMHA RAO BY MOTHER AND NEXT FRIEND VENKATASUBBAMMA
January 20, 1937
VELAYUDHAM PILLAI Vs. EMPEROR
April 6, 1937
VENKADARI SOMAPPA Vs. OFFICIAL RECEIVER OF BELLARY
November 25, 1937
WAKF BANAM KHUDAWAND KARIM MAHAL FAIZ MOHAMMAD KHAN Vs. MTRAJ KALI
November 9, 1937
WILLIAM HUDSON Vs. MRSKMWEBSTER
January 20, 1937
WILLIAM I BISHOP LTD Vs. JAMES MACLAREN CO , LTD
March 19, 1937
Y KOTHANDARAMA REDDY Vs. KANDRA BALARAMI REDDY
March 17, 1937
YESHWANT RAO GANPAT RAO VIPAT Vs. DATTATRAYA RAMCHANDRA RAO VIPAT
October 13, 1937
YEVANJE KRISHNA BHATTA Vs. KHANDIGE ISWARA BHATTA
January 27, 1937
ZAHID HUSAIN Vs. EMPEROR
February 1, 1937