Case Index

Title
Date
ANDHRA INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1937
COMMISSIONER OF INCOME TAX Vs. S L MATHIAS DIWAN BAHADUR
April 29, 1937
COMMISSIONER OF INCOME TAX Vs. S L MATHIAS
October 13, 1937
IN RE: L, A PLEADER, RAJAM, M NARAYANAMURTI Vs. STATE
December 30, 1937
MANICKAM CHETTIAR Vs. INCOME TAX OFFICER
December 16, 1937
S A S S CHELLAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
January 15, 1937
TRICHINOPOLY TENNORE HINDU PERMANENT FUND LIMITED Vs. COMMISSIONER OF INCOME TAX
October 22, 1937