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Case Index
Title
Date
BHAGAVANDAS HARIKISHANDAS Vs. COMMISSIONER OF INCOME TAX C P U P
November 30, 1937
CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING CO LTD EMPRESS MILLS Vs. COMMISSIONER OF INCOME TAX C P AND U P
November 30, 1937
COMMISSIONER OF INCOME TAX C P U P Vs. MOTIRAM NANDRAM
September 1, 1937
HAZARI LAL Vs. EMPEROR
April 20, 1937
MULLA FIDA ALI SULTAN ALI Vs. COMMISSIONER OF INCOME TAX C P U P
September 22, 1937
SETH KISHAN LAL Vs. COMMISSIONER OF INCOME TAX C P U P
September 9, 1937
TRIMBAK TOTARAM Vs. COMMISSIONER OF INCOME TAX C P AND U P
August 16, 1937