Case Index

Title
Date
A BHARADWAJA MUDALIAR Vs. ARUNACHALLA GURUKKAL
November 15, 1917
A K T K M NARAYANAN NAMBUDRIPAD Vs. TAWKER JMEGAJI SEIT
May 2, 1917
A KUTTAN Vs. PKALLIANI AMMA
March 16, 1917
A L MEANGO Vs. JCBAVIAH
November 27, 1917
A M V AVANASHI CHETTI Vs. MUTHUKARUPPAN CHETTI AND DORAISAMI ALIAS DEVANNA GOUNDAN
October 10, 1917
A SUBBA RAO Vs. PARASURAMA PATTAR
October 12, 1917
A T VENKATA NARAYANA PILLAI Vs. VPONNUSAMI NADAR
September 12, 1917
ABDUL AZIZ MANDAL Vs. BEHARI LAL BISWAS
June 22, 1917
ABDUL GAFFUR MOLLA Vs. GOLAM RAHAMAN NASKAR
March 12, 1917
ABDUL HAKIM KHAN Vs. BDZRUK ALI KHAN
June 18, 1917
ABDUL KARIM ABU AHMED KHAN GHAZNAVI Vs. ALLAHABAD BANK, LTD
March 11, 1917
ABDUL MAJID Vs. HARI CHARN HALDER
July 11, 1917
ABDUL MAJID MIAN Vs. BAKSHA ALI AND SRIMATY HALIMANNESSA CHOWDHURANI
June 19, 1917
ABDUL RAHMAN KAZI Vs. BAIKUNTA NATH ROY CHOWDHURY
July 4, 1917
ABDUL WAHED KHAN Vs. NATABAR GHOSE
August 29, 1917
ABDULLAH ASHGAR ALI KHAN Vs. GANESH DASS
July 30, 1917
ABHOYA CHARAN GHOSH Vs. RAJ KUMAR GHOSH
July 13, 1917
ABI DHUNIMSA BIBI Vs. MAHAMMAD FATHI UDDIN
December 12, 1917
ABI DHUNIMSA BIBI AMMAL Vs. MUHAMMAD FATTTU UDDIN SAHIB
December 6, 1917
ABINASH CHANDRA DAS Vs. HEM KUMARI DASI WIFE OF BASANTA KUMAR BISWAS
March 1, 1917
ABRAHAM E J ABRAHAM Vs. SARUPCHAND HAKAMCHAND
March 22, 1917
ACHHAIBAR SINGH Vs. MUSAMMAT RADHI
March 3, 1917
ADIRAJA ARSU ALIAS KUMARAYA BALLALA Vs. SHEIK BUDAN SAHIB
December 6, 1917
ADWAITA CHANDRA MONDAL Vs. KRISHNADHAN SARKAR
May 23, 1917
AFZAL SHAH Vs. LACHMI NARAIN
June 23, 1917
AGHORE NATH SHAHA Vs. NATABAR BAIRAGI
June 15, 1917
AHAMUDDIN TAMIJUDDIN Vs. AMIRUDDIN
December 18, 1917
AHMED KHAN Vs. MUSAMMAT GAURA
December 3, 1917
AIYA RAMALINGA MUDALI Vs. ARUMUGA MUDALI, MINOR BY GUARDIAN, MUNUSAMI MUDALI
July 19, 1917
AIYANAR RAJA ALIAS SHOLA RAJA Vs. KVALAGAR RAJA
August 29, 1917
AIYASAMI AIYAR Vs. AIYASAMI AIYAR
March 22, 1917
AIYASAMI IYER Vs. AIYASAMI IYER
March 22, 1917
AIYAVIER Vs. SUBRAMANIA AIYAR
January 9, 1917
AJITULLA SARKAR Vs. NANDOOR MAHAMMAD
November 20, 1917
AJODHIA PRASAD Vs. GOPI NATH
March 7, 1917
AJODHYA PRASAD Vs. BADARUL HUSAIN
April 13, 1917
AJUDHIA PRASAD Vs. BADAR-UL-HUSAIN
April 13, 1917
AKIL CHANDRA SAHA Vs. GIRISH CHANDRA SAHA, EXECUTOR TO THE ESTATE OF HARI MOHAN SAHA
January 25, 1917
AKULA BAKKAYYA, MANAGER OF THE A L I COMPANY Vs. ALURI VENKATANARASIMHAM
March 13, 1917
ALAGAPPA CHETTIAR Vs. MUTHUKUMARA CHETTIAR
July 16, 1917
ALEC ARAN COHEN Vs. SASI BHUSAN DAS GUPTA
February 9, 1917
ALI ASGHAR Vs. COLLECTOR OF BULANDSHAHR
April 21, 1917
ALI MEA Vs. NANA GAZI
July 9, 1917
ALIMADDIN Vs. AINADDIN MAJUMDAR
January 25, 1917
AMAR KRISHNA SHAHA Vs. ABDUL JALEL MIYAN
February 28, 1917
AMBA ALIAS PADMAVATI Vs. SHRINIVASA KAMATHI
November 28, 1917
AMBAR ALI Vs. LUTFE ALI
April 23, 1917
AMID (HAMID) ALI Vs. ABDUL MEA MOZUMDAR
August 3, 1917
AMIR BI BI Vs. AROKIAM
November 16, 1917
AMIRUDDIN Vs. MUSAMMAT KHATUN BIBI
February 10, 1917
AMIRULLA PRAMANIK Vs. EMPEROR
March 14, 1917
AMMALU AMMAL ALIAS PARVATHI AMMAL Vs. NAMAGIRI AMMAL
April 7, 1917
AMMU AMMAL Vs. PUTHIAPARAMBATH MOIDIN
October 4, 1917
AMRIT NARAYAN SINGH Vs. GAYA SINGH
November 22, 1917
AMRITA LAL BOSE Vs. CORPORATION OF CALCUTTA
July 15, 1917
AMRITA LAL BOSE Vs. CHAIRMAN OF THE CORPORATION OF CALCUTTA
February 19, 1917
AMRITA LAL MANDAL Vs. BHUTNATH MANDAL AND AUKHOY KUMAR MANDAL
July 18, 1917
AMRITA LALL ROY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 3, 1917
AMTUL HABIB Vs. MUHAMMAD YOSUF
December 4, 1917
AMULYA CHANDRA ROY CHOWDHURY Vs. SHIVA KRISHNA BOSE
June 15, 1917
AMZAD ALI SIKDAR Vs. NAIMUDDIN
August 13, 1917
ANANDA MOHAN ROY CHOWDHURY Vs. GURUDAYALSAHA
February 26, 1917
ANANGA MOHAN DUTTA Vs. EMPEROR
December 7, 1917
ANANT RAM Vs. COLLECTOR
October 29, 1917
ANANTANARAYANA IYEN Vs. KHOZHIKOTE PATINHARE KOVILAKATH THIRUVEERARAYAN ALIAS THAMPAN THAMBURAN
March 7, 1917
ANANTANARAYANA IYER Vs. KOZHIKOTE PATINHARE KOVTA-LAKATH THIRUVEERARAYAN ALIAS THAMPAN THAMBURAN STYLED THE PRESENT EDATHRAPAD 4TH RAJAH OF CALICUT
March 7, 1917
ANGAD SINGH Vs. ZORAWAR SINGH
December 7, 1917
ANGELINA REIFFSTECK Vs. JOSEPH GEORGE REIFFSTECK
February 12, 1917
ANKALAMMA Vs. BELLAM CHENCHAYYA
December 14, 1917
ANKALAMMA Vs. BCHENCHAYYA AND TEN ORS
December 14, 1917
ANNADA CHARAN DATTA Vs. MOHIM CHANDRA GUHA
April 27, 1917
ANNAMALAI CHETTIAR Vs. PALAMALAI PILLAI
October 26, 1917
ANNAVAJHULA VENKATACHELLAMAYYA Vs. RAMA GIRJEE NILAKANTA GIRJEE
October 26, 1917
ANNAVAJHULA VENKATACHELLAMAYYA GARU Vs. RAMAGIRJEE NEELAKANTA GIRJEE
October 15, 1917
ANNAVARAPU NACHARAMMA Vs. MALLADI VENKATAPAYYA (DEAD)
September 3, 1917
ANSUR SUBBA NAIDU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
February 2, 1917
ANT RAM Vs. MITHANLAL
November 2, 1917
APPALA RAJA Vs. RANGAPPA NAICKER
February 13, 1917
APPAN PATRA CHARIAR Vs. VSSRINIVASA CHARIAR
February 6, 1917
APPAN PATRACHARIAR Vs. VSSRINIVASACHARIAR
February 6, 1917
APPANNA PRASADA PANDA Vs. APPANNA MAHAPATRO
January 19, 1917
APPAVU ROWTHER ALIAS KADIRSA ROWTHER Vs. SEENI ROWTHER ALIAS MUHAMMAD ABDUL KADIR ROWTHER
March 14, 1917
APPU ROW Vs. KAVERI
September 25, 1917
APUJI RAMCHANDRA KULKARNI Vs. GUJA MHADU DHANGAR
December 4, 1917
ARIYAPUTHRA GOUNDAN Vs. ETTIYA GOUNDAN
August 7, 1917
ARUMUGHA MUDALIAR Vs. KRISHNASAMI NAICKEN
March 27, 1917
ARUNACHALAM CHETTY Vs. SABAPATHY CHETTY
March 28, 1917
ASA BEEVI Vs. SKMKURUPPAN CHETTY
September 12, 1917
ASHA BEEVI Vs. SKMKARUPPAN CHETTY
September 12, 1917
ASHBEY CLARKE HARRIS Vs. EMPEROR THROUGH WILLIAMSON
November 22, 1917
ASHIQ ALI Vs. IMTIAZ BEGAM
July 30, 1917
ASHRAF ALI Vs. EMPEROR
July 5, 1917
ASISTULLA Vs. SADATULLA
June 8, 1917
ASLAM MEA Vs. EMPEROR
August 24, 1917
ASRAFULLA SARKAR Vs. EMPEROR
January 23, 1917
ASWINI KUMAR NAG MAJUMDAR; SITA NATH BASU; MATHURA LAL NAG; MADHU SUDAN PAL KUNDU Vs. MADHU SUDAN PAL KUNDU; KESHUB LAL NAG MAJUMDAR; HARI CHARAN NAG MAJUMDAR
January 31, 1917
ATIKULLA MUNSHI; AZIMUDDIN HAJI Vs. AZIMUDDIN HAJI; ATIKULLA MUNSHI
March 19, 1917
ATUL CHANDRA SINGHA, MINOR, BY HIS MOTHER AND NEXT FRIEND SRIMATI NANIBALA DASSI Vs. KUNJA BEHARI SINGHA
August 22, 1917
AVARAN MARAKARAKATH KIZHAKKEKATH KEMALUTTI Vs. PULIKKALAKATH PUTHIAKATH MUHAMAD ALIAS AHAMMAD
December 5, 1917
AVASARALA KONDOL ROW Vs. ISWARA SANYASI SWAMULAVARU ALIAS AVASARALA KAMARAZU
February 13, 1917
AZIMUDDIN AHMED Vs. ALAUDDIN BHIMYA
August 13, 1917
AZIMUDDIN CHOUDHURI Vs. PEER MAHOMED BEPARI
February 7, 1917
B RAJA RAJESWARA SETUPATI AVERGAL ALIAS MUTHURAMALINGA SETUPATI AVERGAL, RAJA OF RAMNAD Vs. RAJAGOPALA IYER
February 23, 1917
B SHESHAR NATH Vs. EMPEROR
December 19, 1917
BABU RAM Vs. EMPEROR
June 23, 1917
BACHA LAL Vs. EMPEROR
March 14, 1917
BADAL MIRZA Vs. TINKORI KOLEY
June 29, 1917
BADAL MOLLA Vs. CHEMAI MONDAL
March 19, 1917
BADIAL ALAM Vs. ABDUL HAKIM
February 20, 1917
BADRI PRASAD Vs. EMPEROR
September 9, 1917
BADU MIA Vs. SRIMATI BADRANNESSA ALIAS BEHARI BANOO, MINOR, BY HER FATHER AND GUARDIAN AHMED ALI AND THE SAID AHMED ALI ALSO IN HIS OWN RIGHT
March 9, 1917
BAGHA MOWAR Vs. RAM LAKHAN MISSHRA
June 7, 1917
BAI JAYAGAVRI Vs. PURSHOTAMDAS SUNDERLAL
September 10, 1917
BAI JIBA Vs. EMPEROR
August 2, 1917
BAI LAXMI Vs. MAGANLAL JAMIETRAM
June 23, 1917
BAI LAXMI DAUGHTER OF PRANSUKHRAM DINANATH Vs. MAGANLAL JAMIETRAM
June 25, 1917
BAI MONGHIBAI Vs. DOONGERSEY LAKHMIDAS
August 31, 1917
BAI RAMAN Vs. JAGJIVANDAS KASHIDAS
April 3, 1917
BAIDRAM Vs. TIKA RAM
January 3, 1917
BAIDYA NATH BOSE Vs. EMPEROR
April 30, 1917
BAIJNATH Vs. DULARE
February 24, 1917
BAIKANTA NATH CHATTERJEE Vs. LAKSHAN CHANDRA CHATTERJEE
July 17, 1917
BAJI LAL Vs. NAWAL SINGH
February 16, 1917
BAJI LAL Vs. NAWAL SINGH
February 15, 1917
BAKHTAWAR LAL Vs. SHEO PRASAD
June 28, 1917
BALAKESHWARI DABI Vs. JANANANDA BANERJEE
July 4, 1917
BALAKRISHNA UDAYAR Vs. VASUDEVA AIYAR
May 21, 1917
BALDEO DAS TANSUK DAS Vs. MOHAMED INAMUL HUQ ADMINISTRATOR TO THE ESTATE OF MAHUQ, DECEASED
September 13, 1917
BALKRISHNA SUMBHAJI GHATE Vs. DATTATRAYA MAHADEV GHATE
December 17, 1917
BANDI DIN Vs. MUNNA LAL
March 19, 1917
BANDIRAM MOOKERJEE Vs. PURNA CHANDRA ROY
August 22, 1917
BANESWAR PRAMANIK Vs. TARAPADA BHATTACHARJEE
May 3, 1917
BANGHY ABDUL RAZACK SAHIB KHAN SAHIB BANGHY ABDUL KHADAR SAHIB AND CO Vs. KHANDI ROW AND ANROF WKARANE AND CO
March 29, 1917
BANK OF UPPER INDIA Vs. ADMINISTRATOR-GENERAL OF BENGAL
August 20, 1917
BAPUJI RAMCHANDRA KULKARNI Vs. GUJA MALU DHANGAR
December 4, 1917
BARADWAJA MUDALIAR Vs. ARUNACHALA GURUKKAL
November 15, 1917
BARKAT ALI Vs. EMPEROR
September 25, 1917
BARODA CHARAN DHAR Vs. ERSHAD KHAN
January 26, 1917
BARODA PROSAD ROY CHOWDHURY Vs. RAI MANMATH NATH MITRA BAHADUR
May 11, 1917
BASIRUDDI CHOWDHURI Vs. AFSARANNESSA BIBI
March 6, 1917
BASIRUDDI SHEIKH Vs. MOBARAK MUNSHI
April 3, 1917
BASIRUDDIN BAIDDY Vs. HARI MOHAN GHOSE
April 19, 1917
BASUDEB NARAYAN SINHA Vs. SRIMATI KADAMBINI DASSI
March 28, 1917
BATTINA APPANNA Vs. SREEMANTHU RAJA YARLAGADDA VENKATARAMALINGA BAHADUR ZEMINDAR GARU
April 3, 1917
BEATRICE ALICE DE STE CROIX Vs. PHILIP DE STE CROIX
January 23, 1917
BEHARI Vs. KURE
February 7, 1917
BEHARI LAL BISWAS Vs. NASIMANNESSA BIBI
February 26, 1917
BEHARI LALL GHOSE Vs. SINDHUBALA DASSI
May 4, 1917
BENGAL COAL COMPANY, LIMITED AND ELIAS MEYER Vs. MONORANJAN BAGCHI
December 8, 1917
BENGAL STONE COMPANY LD Vs. JOSEPH ISAAC JOSEPH HYAM
January 16, 1917
BENI PRASAD Vs. HARNAM DAS
February 23, 1917
BENODINI DEBYA; DURLAV DAS BYSAK Vs. HRIDOY NATH GHOSHAL; DURLAV DAS BASAK; HRIDOY NATH GHOSAL
May 17, 1917
BEPIN BEHARY CHAKRABUTTY Vs. SIB CHARAN CHAKRABARTY
November 30, 1917
BEZWADA KOTAYYA Vs. KONATHALAPALLI VENKAYYA
March 9, 1917
BHABASINDHU HALDAR Vs. KESAB CHANDRA HALDAR
May 11, 1917
BHAGWAN SINGH Vs. MUSAMMAT RAJWANTA KUNWAR
January 30, 1917
BHAGWANDAS PARASRAM Vs. BURJORJI RUTTONJI BOMANJI
November 26, 1917
BHAIRAB CHANDRA DUTT Vs. NANDIRAM AGRANI
August 15, 1917
BHAIRAB CHANDRA DUTTA Vs. BENOY CHANDRA DUTTA
August 15, 1917
BHAIRON Vs. MUSAMMAT RAJANIA
January 30, 1917
BHAIRON PRASAD Vs. KURA MAL
May 1, 1917
BHAIRON PRASAD Vs. MAHANT SOMVARPURI
January 5, 1917
BHAJAN LAL Vs. CHIDDA LAL
June 23, 1917
BHARAT CHANDRA NATH Vs. YASIN SARKAR
March 19, 1917
BHARAT DAS Vs. MUSAMMAT NANDRANI KUAR
June 25, 1917
BHARAT RAMANUJ DAS MAHANTA Vs. ISHAN CHANDRA HALDAR
August 24, 1917
BHARAT SINGH Vs. TEJ SINGH
December 11, 1917
BHARATH INDU Vs. MUSAMMAT TILOK KUNWAR
April 23, 1917
BHARATH SINGH Vs. TEJ SINGH
November 11, 1917
BHATILEY CHUNNI LAL Vs. CHAKERPAN
May 15, 1917
BHICOOBAI Vs. HARIBA RAGHUJI
March 29, 1917
BHIKAM SINGH Vs. EMPEROR THROUGH GOBIND RAM
September 22, 1917
BHIKHUMAL Vs. MATKUL SINGH
March 2, 1917
BHOLA Vs. EMPEROR THROUGH NIHAL TAGA
May 18, 1917
BHUDHAR CHANDRA ROY CHOUDHURY Vs. NANDA LAL ROY
June 15, 1917
BHUPENDRA KUMAR CHAKRAVARTY; PYARI MOHAN ROY Vs. PYARI MOHAN ROY; BHUPENDRA KUMAR CHAKRAVARTY
April 19, 1917
BHUPENDRA KUMAR SARKAR Vs. RANI KISSORI DASI EXECUTRIX TO THE ESTATE OF LATE RANESWAR BHOWMIK
March 1, 1917
BHUPENDRA MOHAN PAL CHAUDHURI Vs. CHAIRMAN OF MADARIPUR MUNICIPALITY
July 4, 1917
BHUPENDRA NARAIN DUTT Vs. KUMAR MANMOTHA NATH MITTER
July 5, 1917
BHUSHAN CHANDRA DUTTA Vs. CHAIRMAN OF THE KOTECHANDPUR MUNICIPALITY
November 30, 1917
BIBI LAL Vs. PURAN MAL
June 11, 1917
BIJAI MISIR Vs. KALI PRASAD MISIR
March 30, 1917
BILAS ROY CHAUDHURI Vs. RAM GOPAL KHEMKAR
December 7, 1917
BINODE LAL CHAKRABURTTI Vs. PREO NATH CHAKRABURTTI
March 30, 1917
BIPRADAS PAL CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, MANMATHA NATH PAL CHOWDHURI Vs. MONORAMA DEBI WIDOW OF BRAJENDRA NATH SEN,; CHARU CHANDRA MUKHOPADHYAYA AND GOBINDA LAL MUKHERJEE
August 28, 1917
BIPRO DASS PAUL CHOWDHURY; MOHENDRA NATH BOSE Vs. SURENDRA NATH BASU; MANMOTHO PAUL CHOWDHURY
November 21, 1917
BIRESWAR MOOKERJEE Vs. AMBIKA CHARAN BATTACHARJEE
June 19, 1917
BISAN RAM PATRI Vs. SATIS CHANDRA SARMA
January 26, 1917
BISWANATH BHATTACHARJEE Vs. SAMESWAR SARMA BARUAH
April 19, 1917
BITHAL DAS Vs. MADHUKI SURENDRA SAHI
February 28, 1917
BLANCHE EDITH CATES Vs. MONGINI BROS
July 30, 1917
BODDULURU NAGAYYA Vs. BACHU CHENCHURAMAYYA
August 14, 1917
BODLU BHONJA Vs. MOHAN SINGH
July 4, 1917
BOIDYO GAURANGA SAHU Vs. SUDEVI MATA
January 16, 1917
BOLUSAWMY Vs. SRI RAJAH VENKATADRI APPA RAO BAHADUR ZEMINDAR GARU
August 17, 1917
BRAJA NATH PAL CHOWDHURY Vs. SURENDRA KRISHNA ROY
June 25, 1917
BRAJENDRA LAL DAS Vs. DEB NARAIN TEWARI
May 22, 1917
BRIJ BANKE LAL Vs. RAM NARAIN
January 15, 1917
BRIJ MOHAN LAL Vs. VICTORIA MILLS COMPANY LIMITED
February 2, 1917
BRITISH INDIA STEAM NAVIGATION COMPANY, LIMITED, BY THEIR LOCAL AGENTS MESSRS MADURA CO LTD AT CALICUT Vs. HUSSAIN KASIM SHETT, BY MUKHTIAR AND AGENT GANNI HUSSAN SHETT
July 17, 1917
BROJA KRISHNA GHOSE SARDAR Vs. BENIMADHAB GHOSE SARDAR
June 18, 1917
BROJENDRA KUMAR SAHA Vs. KALI NATH SAHA
June 7, 1917
BROJENDRO KISSORE ROY CHOWDHURY Vs. HINDUSTHAN CO-OPERATIVE INSURANCE SOCIETY, LTD
January 21, 1917
BUDDHU MISIR Vs. MUSAMMAT BHAGIRATHI KUAR
July 25, 1917
BUDDHU MISIR Vs. BHAGIRATHI KUNWAR
July 25, 1917
BUDHU LALL Vs. CHOTU GOPE
February 28, 1917
BULAQI CHAND Vs. ILIAS AHMAD
June 28, 1917
BYAMKESH CHUCKERBUTTY Vs. UDAY CHAND PARUI
December 10, 1917
C GANAPATHY MUDALIAR Vs. NKRISHNAMACHARIAR
December 14, 1917
C IYAVOO CHETTY TRADING UNDER THE NAME AND STYLE OF RIPON AND CO Vs. JEHANGHIR MHOLMES, MANAGING PROPRIETOR OF JHOLMES AND CO
April 17, 1917
C JAGANNADHA MUDALIAR, RECEIVER, APPOINTED BY THE DISTRICT COURT OF THE CHINGLEPUT ON BEHALF THE RAJAH OF KALAHASTI, SINCE DISCHARGED Vs. NEERVOY AUDIAH
February 28, 1917
C S PARAMESWARA AYYAN Vs. KITTUNNI VALIA MANNADIAR ALIAS PUTHUNANA PANIKKAR
August 31, 1917
C SRINIVASA AIYANGAR Vs. MEDDAIKARA ABDUR RAHIM SAHIB
March 13, 1917
C STREERAMULU NAIDU Vs. TRAMASWAMI MUDALIAR
March 28, 1917
C SUBRAMANIA IYER ALIAS SUBBA IYER Vs. MUTHU VAITHILINGA MUDALIAR
November 28, 1917
C T M N R VELLAYAPPA CHETTIYAR Vs. UNNAMALAI ACHI
August 23, 1917
CAMPBELL AND CO Vs. JESHRAJ GIRIDHARI LALL
June 26, 1917
CHAIRMAN, BALLY MUNICIPALITY Vs. PRAMATHA NATH MOOKHERJEE AND ABINASH CHANDRA GHOSE
July 6, 1917
CHALAPURAM BANK, LTD THROUGH ITS MANAGING PROPRIETOR K C SREEVEERA RAYAN RAJA AVERGAL Vs. ZAMORIN RAJA AVERGAL, REPRESENTED BY THE REGULATION COLLECTOR AND AGENT TO THE COURT OF WARDS
January 18, 1917
CHALIKANI VENKATARAYANIM GARU Vs. SRI RAJA VATSAVYA VENKATA SUBHADRAYAMMA JAGAPATHI BAHADUR GARU
November 21, 1917
CHAMPAT SINGH Vs. MAHABIR PRASAD
November 30, 1917
CHAMPSEY DOSSA Vs. GORDHANDAS KESSOWJI
February 16, 1917
CHAMPYIL KOPPAN Vs. KOLASSERI KELAPPAN NAMBIYAR
December 13, 1917
CHANBASAPPA BIN DODAPPA DESAI Vs. KALIANDAPPA BIN AYAPPA DESAI
April 13, 1917
CHANBASAPPA DODAPPA DESAI Vs. KALIANADAPPA AYAPPA DESAI
April 13, 1917
CHANDAN LAL Vs. KHEMRAJ
March 7, 1917
CHANDAN SINGH Vs. EMPEROR
October 1, 1917
CHANDI CHARAN BANDOPADHYAYA Vs. KAZI JAWADAL
August 6, 1917
CHANDI CHARAN GIRL Vs. GADADHAR PRODHAN
August 10, 1917
CHANDI CHARAN NATH Vs. SRIMATI SOMLA BIBI
August 31, 1917
CHANDI CHARAN SAHA AND ON HIS DEATH HIS HEIR BEHARI LAL SAHA Vs. JNANENDRANATH BHATTACHARJEE
March 9, 1917
CHANDOORU PUNNAYYA (DEAD) Vs. SREE VENUGOPALA RICE FACTORY COMPANY LTD
September 24, 1917
CHANDRA GOUNDAN Vs. PALANIAPPA GOUNDAN
September 11, 1917
CHANDRA MOHAN NANDA Vs. EMPREROR
December 7, 1917
CHANDRASEKHARASWAMI SIVA MATHA TEMPLE AT MARAMANGLAM, THROUGH ITS TRUSTEES MUTHUSAMI AYAR Vs. NAINAR AMMAL
September 25, 1917
CHARLES HENRY BROOKE Vs. EMPEROR
June 12, 1917
CHARU CHANDRA BHATTACHARJEE Vs. KARAM BUXA SIKDAR
August 13, 1917
CHATTAR Vs. CHOTE
April 5, 1917
CHELIKANI VENKATARAYANIM GARU Vs. SRI RAJAH VATSAVAYA VENKATA SUBHADRAYAMMA JAGAPATHI BAHADUR GARU, SENIOR WIDOW
November 21, 1917
CHELIMI CHETTY Vs. SUBBANNA
August 29, 1917
CHELLA BALAYYA Vs. KANUPARTHI SUBBAYYA
January 10, 1917
CHELLAM CHETTI Vs. SEENI CHETTI
October 23, 1917
CHERLO SUBBA REDDI Vs. AMPARAYANI VENKATASESHIAH
March 20, 1917
CHHATRAPAT SINHA Vs. MAHARAJA BAHADUR SINHA
April 20, 1917
CHHOTALAL ADITRAM TRAVADI Vs. BAI MAHAKORE WIDOW OF GIRDHARLAL SEVAKRAM TRAVADI
January 18, 1917
CHHOTK LAL Vs. EMPEROR
November 8, 1917
CHHOTTALAL ADITRAM TRAVADI Vs. BAI MAHAKORE
January 18, 1917
CHIDAMBARA PILLAI AND THREE ORS Vs. RANGASAMI NAICKER AND THIRTY- SEVEN ORS
February 20, 1917
CHIDAMBARAM PILLAI Vs. VEERAPPA CHETTIAR
July 18, 1917
CHIDAMBARANATHA THAMBIRAN ALIAS SIVAGNANA DESIKA GNANA SAMMANDA PANDARA SANNADHI Vs. PSNALLASIVA MUDALIAR
March 22, 1917
CHIDDA LAL Vs. BHAJAN LAL
June 23, 1917
CHIKKAM AMMIRAJU Vs. CHIKKAM SESHAMMA
January 23, 1917
CHIKKAM SESHAMMA Vs. CHIKKAM AMMIRAJU AND FIVE ORS
February 23, 1917
CHIMANLAL MANEKLAL Vs. EMPEROR
May 16, 1917
CHINTA RANGAYYA Vs. CHINTA BUTCHAMMA
March 15, 1917
CHIRANJI LAL Vs. GANGA RAM
July 19, 1917
CHIVIKULA VENKATASUBBIAH Vs. GOLLAPUDI VENKATESWARULU
July 16, 1917
CHOTEY LAL Vs. EMPEROR
February 8, 1917
CHOUDHRI MUNIR-UD-DIN Vs. MUSAMMAT SAMIR-UN-NISSA BIBI
July 3, 1917
CHOWDHURY KASI NATH MITRA Vs. BHIKAN CHARAN MAITY
December 18, 1917
CHUNDOORU LAKSHMANA SETTI Vs. DUGGISETTY CHENCHURAMAYYA
May 1, 1917
CHUNDURU CHINNA LAKSHMI NARAYANA Vs. NERALLA VENKATA SUBBA ROW MINOR, BY NEXT FRIEND, MAMIDI PICHAMMA
January 31, 1917
CHUNILAL LALLUBHAI Vs. BHOGILAL LAKHMICHAND
September 24, 1917
CHUNNI LAL Vs. NARSINGH DAS
December 15, 1917
CHUNNOO LAL Vs. LACHMAN SONAR AND BHAWANI SHANKAR
February 16, 1917
CHURAMONI MONDAL Vs. RAJENDRA KUMAR SINGHA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES
July 16, 1917
CHUTTERPUT SINGH Vs. SADASOOK KOTARY
April 26, 1917
CLAN LINE STEAMERS LTD Vs. MUNICIPAL COUNCIL OF COCANADA
November 2, 1917
D SOUNDARARAJA IYENGAR Vs. KSREENIVASA CHARIAR
February 9, 1917
DADASAHEB DASRATHRAO Vs. BAI NAHANI
February 2, 1917
DAKSHINAMURTHI RAJALI Vs. EMPEROR
November 20, 1917
DAL SINGH Vs. EMPEROR
March 2, 1917
DALIP SINGH Vs. NAWAL
January 3, 1917
DAMBAR SINGH Vs. MUNAWAR ALI KHAN
November 10, 1917
DAMBAR SINGH Vs. KALYAN SINGH
November 12, 1917
DAMODAR DAS Vs. JHAOO SINGH
February 23, 1917
DAMODARA SHANABHAGA Vs. SUBRAYA PAI
July 17, 1917
DAWAL PIRANSHAH Vs. DHARMA RAJARAM MANGGARUDI
March 14, 1917
DEBENDRA NATH DAS GUPTA Vs. REGISTRAR, JOINT STOCK COMPANIES
June 7, 1917
DEBI PRASAD Vs. ALLEN GRANT
January 9, 1917
DEGENDRA CHUNDRA SEN Vs. NRITYA GOPAL BISWAS
June 22, 1917
DEMBESWAR SARMA Vs. COLLECTOR OF SIBSAGAR
February 1, 1917
DENIBESWAR SARMA BARA THAKUR Vs. BETHORAM SAIKIA
April 24, 1917
DEV ARA HEGDE Vs. VAIKUNT SUBAYA SONDE
January 19, 1917
DEVARAPALLI RAMALINGA REDDI Vs. SRIGIRIRAJU KOTAYYA
February 19, 1917
DEVARE HEGDE BIN PARAMAYA HEGDEHEIRS OF THE DECEASED SUBAYA DEVAPPA HEGDE Vs. VAIKUNT SUBAYA SONDE
January 19, 1917
DHANON JOY BHUIYA Vs. NIMAI CHAND DAS
March 1, 1917
DHANPAT MAL Vs. MELA MAL
March 21, 1917
DHARANI KANTA LAHIRI CHAUDHURI Vs. AMIR SHEIKH
December 7, 1917
DHARANIDHAR ADITYA Vs. HEMANGA CHANDRA JANA
April 25, 1917
DHONDI RANOJI PATIL Vs. REVAPPA SATAPPA SINTRE
January 9, 1917
DHUKI RAM DHOK Vs. MATABI BIBI
April 18, 1917
DHULIPALLA KANAKAM ALIAS SITARAMAYYA, MINOR, BY MOTHER AND GUARDIAN RAMAMMA; DHULIPALLA SITARAMASWAMY, MINOR, BY MOTHER AND GUARDIAN RAMANNA Vs. NADIPALLI VENKATARAJU; SANKACHINA VENKATAPPAYYA
October 22, 1917
DHURABHAI BHULDAS PATEL Vs. MOHANLAL MAGANLAL SHAH
January 15, 1917
DIGAMBAR CHAKRAVARTI Vs. RAM TARAN MITTER
July 2, 1917
DIGAMBAR DAS Vs. BISWESWAR CHOWDHURY
May 14, 1917
DOONGERSEY LAKHMIDAS Vs. KESHAVJI MEGHJI AND CO
April 13, 1917
DOORVAS SESHADRI IYER Vs. ANANTHAYEE
September 17, 1917
DORABJI JAMSHEDJI TATA, Vs. EDWARD FLANCE
July 3, 1917
DORAISAMI AIYAR Vs. TSUBRAMANIA AIYAR
October 26, 1917
DORAISAMI MOOPAN Vs. SUBBALAKSHMI PALAYEE AMMAL
December 17, 1917
DORAISAMI PADAYACHI Vs. VAIDYALINGA PADAYACHI (DEAD)
February 23, 1917
DORAISAMI PILLAI Vs. CHINNIA GOUNDAN
September 28, 1917
DORAISWAMI AYYAR AND FIVE ORS Vs. TSUBRAMANIA AYYAR
October 16, 1917
DORAISWAMI MUTTIRIYAN Vs. MUTTACHI ALIAS NAMBIYAPPA MUTHIRITAN
December 20, 1917
DOST MUHAMMED KHAN Vs. NAZIR ALI SAHIB
March 2, 1917
DRAUPADI DASYA Vs. RAJKUMARI DASYA
December 3, 1917
DRIGPAL SINGH Vs. KUNJAL
December 15, 1917
DULI CHAND DALAL Vs. EMPEROR
February 12, 1917
DUNDIYA Vs. GIYANI RAM
March 12, 1917
DURGA CHARAN ACHARJEE Vs. KHUNDKARENAMAL HUQ
July 25, 1917
DURGA DAS Vs. JAI NARAIN
March 7, 1917
DURGA KANTA SARMA Vs. ANTO KOCH
August 3, 1917
DURGA PRASAD Vs. SHAMBHU
November 20, 1917
DWARIK BALA Vs. NIDHI RAM BALA AND SHUSARI DASYA
June 7, 1917
DWARKANATH RAI MOHAN CHAUDHURI Vs. RIVERS STEAM NAVIGATION COMPANY LTD
December 18, 1917
E D SMITH Vs. EMPEROR
November 8, 1917
EAST INDIAN RAILWAY COMPANY Vs. MESSRS NATHMALL BEHARI LAL
March 12, 1917
EBJI UMERSEY Vs. WAND AGRAHAM AND CO
January 27, 1917
ELEDATH THAVAZHI, KARNAVAN AND MANAGER KUNHUNNI MENON Vs. ELIANGATTIL SANKARA VALIA RAJAH AVARGAL, STYLED VANNILASSERI UTAYA KANDAN THEVA
November 29, 1917
ELIAS JOSEPH SOLOMON Vs. JYOTSNA GHOSHAL
June 11, 1917
EMANI LAKSHMINARASU AVADHANULU Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
September 19, 1917
EMPEROR Vs. MARI PARSU
November 22, 1917
EMPEROR Vs. PUNJA GUNI
November 21, 1917
EMPEROR Vs. BAI SAMRATH
October 4, 1917
EMPEROR Vs. MIR HASHAMALI AND MIR KASAMALI
November 13, 1917
EMPEROR Vs. ABHRAM ADAM ISHE
September 14, 1917
EMPEROR Vs. SATISH CHANDRA GHOSH
March 3, 1917
EMPEROR Vs. BANDU EBRAHIM
September 11, 1917
EMPEROR Vs. HASHIM ALI
April 12, 1917
EMPEROR Vs. UMAR KHAN
February 23, 1917
EMPEROR Vs. MAULA BABA FAKIR
September 21, 1917
EMPEROR Vs. IKRAM-UD-DIN
January 26, 1917
EMPEROR Vs. IBRAHIM MIR SHIKARI
March 28, 1917
EMPEROR Vs. MANUEL PHILIP
April 4, 1917
EMPEROR Vs. CHHOTE LAL
November 8, 1917
EMPEROR Vs. KHUSHI RAM
June 19, 1917
EMPEROR Vs. BAHAWAL SINGH
November 6, 1917
EMPEROR Vs. MUHAMMAD YUSUF
February 15, 1917
EMPEROR Vs. RAGHUNATH
November 10, 1917
EMPEROR Vs. MATHURA PRASAD
July 25, 1917
EMPEROR Vs. RAM SARAN LAL
August 6, 1917
EMPEROR Vs. JAGRUP SHUKUL
August 7, 1917
EMPEROR Vs. GANGA RAM
August 18, 1917
EMPEROR Vs. BABU PRASAD
September 22, 1917
EMPEROR Vs. BADRI PRASAD
September 24, 1917
EMPEROR Vs. BARKAT ALI
September 25, 1917
EMPEROR Vs. MALLANGOWDA BIN PARWATGOWDA
July 6, 1917
EMPEROR Vs. KIKABHAI RANCHHODDAS AND CHHAGAN TRIBHO VAN
January 12, 1917
EMPEROR Vs. KHIALI
January 3, 1917
EMPEROR Vs. BANDU EBBAHIM
November 8, 1917
EMPEROR Vs. SIDRAMAYA GHANNAYA KUDAL
September 25, 1917
EMPEROR Vs. BHIMAJI VENKAJI NADGIR
September 11, 1917
EMPEROR Vs. ABDUL HAMID RAJABALI
October 31, 1917
EMPEROR Vs. CHOTE LAL
February 8, 1917
EMPEROR Vs. GODA RAM
July 11, 1917
EMPEROR Vs. BHOLA
May 18, 1917
EMPEROR Vs. MADHO
August 13, 1917
EMPEROR Vs. RAM KISHAN
September 26, 1917
EMPEROR Vs. KATWARU RAI
June 15, 1917
EMPEROR Vs. RAM SAHAI
December 15, 1917
EMPEROR Vs. PIARI LAL
January 10, 1917
EMPEROR Vs. HARAK CHAND MARWAR
November 8, 1917
EMPEROR Vs. ROMESH CHANDRA GUPTA
June 29, 1917
EMPEROR Vs. GHASI
July 23, 1917
EMPEROR Vs. HARRIS
November 22, 1917
EMPEROR Vs. HARAK CHAND MARWARI
December 8, 1917
EMPEROR Vs. LALJI
December 14, 1917
EMPEROR Vs. LIAQAT HUSAIN
December 13, 1917
EMPEROR Vs. MANIK CHAND
November 11, 1917
EMPEROR Vs. SITA RAM
March 29, 1917
EMPEROR Vs. RANCHODLAL AMRATLAL
March 26, 1917
EMPEROR Vs. BAI JIBA
August 2, 1917
EMPEROR Vs. DATTU NANA PAWAR
September 19, 1917
EMPEROR Vs. MALLANGOWDA PARWATGOWDA
March 30, 1917
EMPEROR Vs. VITHALDAS HIRJI
August 8, 1917
EMPEROR Vs. KALLIANJI VARDHAMAN
June 20, 1917
EMPEROR Vs. CHANDAN SINGH
October 1, 1917
EMPEROR Vs. KHUSHALI RAM
November 19, 1917
EMPEROR Vs. NAZAR MAHOMED
April 3, 1917
EMPEROR ON THE COMPLAINT OF KAJI SAFIUDDIN Vs. FAZAL SHAIK
February 28, 1917
ENUGA SUNDARARAMA REDDI Vs. BEZWADA PATTABHIRAMIREDDI (DEAD) ADD ORS
April 3, 1917
ERALIJOOL TEA COMPANY, LIMITED Vs. NAGENDRO NATH CHOWDHURY
June 15, 1917
EWAZ SINGH Vs. UMRAI SINGH
December 19, 1917
EYUNI RAGHAVACHARYULU AND FOUR ORS Vs. EPURI GOVINDASARI
April 18, 1917
F B POWELL Vs. SSEN
June 16, 1917
FAKIR CHAND Vs. BABU LAL
July 16, 1917
FANINDRA NARAIN ROY Vs. KACHHEMAN BIBI
July 5, 1917
FIRM OF RAMAKRISHNA AIYAR REPRESENTED BY ITS TWO PARTNERS S RAMA AIYAR Vs. OFFICIAL RECEIVER OF TINNEVELLY
January 16, 1917
FIRM, TOHAR MAL-UTTAM CHAND Vs. SURAJ BALI
March 12, 1917
FLORINA MARTIES Vs. MLPINTO
March 22, 1917
FORD AND MACDONALD, LTD Vs. ADMEYER
May 29, 1917
G H WITTENBAKER Vs. JCGALSTAUN
March 6, 1917
G S RAMASAMI IYER Vs. EMPEROR
November 9, 1917
G S RAMASWAMI AYYAR Vs. KING-EMPEROR
November 9, 1917
GADADHAR GHOSH Vs. MIDNAPUR ZEMINDARY COMPANY LIMITED
August 27, 1917
GAGAN CHAND NASKAR Vs. PEARY MOHAN NASKAR
August 10, 1917
GAJADHAR Vs. BHIMAN
April 25, 1917
GAJADHAR SINGH Vs. KISHAN JIWAN LAL
May 24, 1917
GAJANAND MASKARA Vs. SHAIK TALEB JALALUDDIN
December 4, 1917
GAMMETER Vs. CONTROLLER OF PATENTS AND DESIGNS
May 22, 1917
GANAPATHY MOOPPEN Vs. SUBBA NAYAKKAN ALIAS NARAYANASAMY NAYAKKAN
December 19, 1917
GANESA AIYAR Vs. AMIRTHASAMI ODAYAR
October 29, 1917
GANESA SETURAM MINOR BY GUARDIAN AND MOTHER VELLIAMMAI Vs. RAMASWAMI SERVAI
July 24, 1917
GANESH CHANDRA SIKDAR Vs. EMPEROR
April 16, 1917
GANESH PRASAD Vs. BANSIDHAR BARAUNIA
May 2, 1917
GANGA PRASAD DUTT Vs. RANI HEMANGINI DEBT, EXECUTRIX TO THE ESTATE OF LATE RAJA JOGENDRA NATH ROY BAHADUR
January 9, 1917
GANGA RAM Vs. EMPEROR
August 8, 1917
GANGADHARAN PATTAR Vs. PATINHARA KOVILAKATH THAZHATHE MANAVIKRAMAN ALIAS CHERIA KUNJUNNI RAJAH AVL
March 6, 1917
GANGARAM BHOJRAJ Vs. DHANMAN SIRDAR
May 14, 1917
GANGES FLOUR MILLS COMPANY LTD Vs. SHADI RAM (AUCTION- PURCHASER) AND THE BANK OF BENGAL
December 15, 1917
GANTASALA KUPPIAH CHETTY Vs. NGUNAVATHIAMMA
July 19, 1917
GAURANGA SUNDAR MANDAL Vs. SATISH CHANDRA CHOWDHURI
August 16, 1917
GAYA DIN Vs. SRI RAM
February 3, 1917
GAYA PRASAD Vs. SHER ALI
February 28, 1917
GENU SHEIKH Vs. TARAMANI CHOUDHURANI
June 27, 1917
GEORGE BURGH MCNAIR Vs. JDCAMPBELL
August 20, 1917
GHASI Vs. EMPEROR
September 22, 1917
GHULAM MUHAMMAD KHAN Vs. NUR KHAN
March 12, 1917
GHULAM SAFDAR KHAN Vs. SUKHI
January 16, 1917
GHULAMSA RAVUTHAR; SULTAN MOHIUDDIN RAVUTHAR AND A S MUHAMMAD HUSAIN RAVUTHAR Vs. SMRMSVVISVANATHAN CHETTIAR
January 24, 1917
GIRDHARI Vs. EMPEROR
November 9, 1917
GIRIBALA DASI Vs. NITYA LAL SINHA
May 21, 1917
GIRINDRA KISHORE BHOWMIK Vs. NANDA LAL SINGH ROY
January 2, 1917
GIRJASHANKAR DAYASHANKAR VAIDYA Vs. BBAND CIRAILWAY
December 11, 1917
GNANENDRA NATH SANYAL Vs. SRIMATI MOHENDRA MOHINI DEBYA
April 3, 1917
GOBIND DAS Vs. KARAN SINGH
December 19, 1917
GOBIND RAM Vs. RAM CHANDER
July 2, 1917
GOBIND RAM Vs. JWALA PERSHAD
November 7, 1917
GOBINDA CHUNDRA PAL, LUNATIC, BY HIS NEXT FRIEND PADMA LOCHUN PAL, Vs. KAILASH CHANDRA PAL
June 22, 1917
GOKUL CHAND Vs. KHUSHALI RAM
May 26, 1917
GOKUL NATHJI Vs. RAMAN LALJI
January 16, 1917
GOLAM HUSSAIN Vs. EMPEROR
December 20, 1917
GOLAPDI MEAH Vs. PURNA CHANDRA DUTTA
March 19, 1917
GOLJAN BIBI Vs. SHEIKH NAFAR ALI
March 19, 1917
GOLLANAPALLI SUBBATYA Vs. SANKARA VENKATARATNAM
September 14, 1917
GOPAL Vs. EMPEROR
January 12, 1917
GOPAL CHANDRA MUKHOPADHYA Vs. PROBHAT CHANDRA BISWAS
March 13, 1917
GOPAL DAS Vs. DURGA SINGH
January 19, 1917
GOPISETTI NARAYANASWAMI NAIDU GARU, THE RECEIVER OF NIDADAVOLE AND MEDUR ESTATES, Vs. GHANTASALA KOTAYYA
April 20, 1917
GOSWAMI SRI RAMAN LALJI Vs. GOSWAMI SRI GOKUL NATHJI
January 16, 1917
GOTATAI VIGNESWARUDU Vs. TADANKI VENKATA SURYANARAYANAMURTHI
December 18, 1917
GOUR MONDAL Vs. PEARI MAJHI
May 23, 1917
GOUR MONI DASSI Vs. BORADA KANTA JANA
December 21, 1917
GOUWRI Vs. NARAINA MUCHINTHAYA
November 23, 1917
GOVIND DAS Vs. BISHAMBHAR DAS
May 23, 1917
GOVINDA MENON Vs. PATHAIKKARA MANAKKAL PRAMATHAN KUPPAN NUMBURIPAD
November 6, 1917
GOVINDASAMI PILLAI Vs. MUNICIPAL COUNCIL
November 27, 1917
GOVINDASAMI PILLAI Vs. PETHAPKRUMAL CHETTT, DEAD,
September 18, 1917
GOVINDASAMI PILLAI Vs. MUNICIPAL COUNCIL OF KUMBAKONUM
March 27, 1917
GOVINDASAMI PILLAY Vs. MUNICIPAL COUNCIL
September 27, 1917
GRANDE GANGAYYA Vs. GRANDE VENKATARAMIAH
September 20, 1917
GRANDHE GANGAYYA Vs. GRANDHE VENKATARAMIAH
September 12, 1917
GREGORY CARAPIET BALTHAZAR Vs. SAMUEL BALTHAZAR
March 12, 1917
GRIDUTTA SARMA, AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE HIS WIDOW JOGEMOYA DEBI Vs. DURGA DUTTA SARMA AND, ORS
July 17, 1917
GUNABALA CHOWDHURANI Vs. HEM NALINI CHOWDHURANI
August 20, 1917
GUNJESHWAR KUNWAR Vs. DURGA PRASAD SINGH
July 6, 1917
GUNTAPALLI NARASIMHAYA AND THREE ORS Vs. MARLAPATI VEERARAGHAVULU
August 9, 1917
GUNTAPALLI NARASIMHAYYA Vs. MALAPATI VEFRARAGHAVULU
August 9, 1917
GURU PROSANNA LAHIRI Vs. MUNSHI SAMIRUDDIN SARKAR
December 17, 1917
GURVANNA GOWD Vs. GOVINDAPPA
August 17, 1917
H F B D HAY Vs. RAM CHANDAR
January 9, 1917
H H BRIJ INDAR SINGH Vs. LALA KANSHI RAM
July 19, 1917
H H MIR ABDUL HUSSAIN KHAN Vs. MUSSAMMAT BIBI SONA DERO
October 30, 1917
HABIB-ULLAH Vs. MANRUP
November 20, 1917
HADISH BAPARI Vs. BOGAMULLA SHEIK
January 31, 1917
HAFIZ AMIR MUHAMMAD Vs. WAZIR
March 12, 1917
HAJEE ISMAIL AND SONS Vs. WILSON AND CO
January 31, 1917
HALODHAR MALO Vs. KALI PROSONNO BASU ROY CHOUDHURY
July 31, 1917
HAMDU MIA Vs. RAMDHAN DHAR
August 28, 1917
HANSRAJ SINGH Vs. BHAGWANA
April 4, 1917
HANSRAJ SINGH ALIAS HANSA Vs. EMPEROR
February 2, 1917
HARADAS ACHARJYA CHOWDHURI; LOKENATH SAHU CHOWDHURI; BIJOY GOPAL MUKERJI AND KALIKA PRASHAD MUKERJI Vs. SECRETARY OF STATE FOR INDIA
July 2, 1917
HARAI CHANDRA NAMA Vs. OSMANALI
December 20, 1917
HARENDRANATH BANERJEE Vs. HARI CHARAN DUTT
July 4, 1917
HARI MOHAN PAL Vs. KAILASH CHNDRA DHUR; SHEIKH IMAMUDDIN
January 4, 1917
HARIDAS DATTA Vs. BAIDYA NATH GHOSE
February 26, 1917
HARINATH BANERJEE Vs. PRAMATHANATH DEY CHOWDHURY
July 23, 1917
HARNARAIN RAM Vs. SURJA KUNWARI
January 4, 1917
HARSHANKAR OJHA; RAM NARESH OJHA Vs. GOURI SANKAR MISSIR; GOURI SHANKAR MISSIR
March 19, 1917
HASISWARI DEBI Vs. HARI NATH CHAKERVERTY
April 23, 1917
HATHISING JEEBHAI BARIA Vs. KUBER JETHA PATEL
July 11, 1917
HAZARI KHAN Vs. NAFER CHANDRA PAL CHOWDHURY
June 8, 1917
HELALUDDI MOLLA ALIAS ELAI MOLLA Vs. ABDUL GAFUR
July 18, 1917
HELALUDDIN MIA S WIFE INNATUNNESSA BIBI Vs. JANAKI NATH SIRCAR
February 26, 1917
HEMRAJ Vs. MUSAMMAT BIBI KUAR
April 26, 1917
HIRA NAND Vs. EMPEROR
June 7, 1917
HOTI LAL Vs. CHUTTAN LAL
June 18, 1917
HUCHRAO TIMMAJI Vs. BHIMRAO GURURAO DESHPANDE
September 11, 1917
HUKUMAT RAI Vs. PADAM NARAIN
January 26, 1917
HUSON AND ROBINSON, THE SECRETARIES FOR THE THODAPUZHA RUBBER COMPANY LTD Vs. REGISTRAR AND ASSTREGISTRAR OF JOINT STOCK COMPANIES
July 16, 1917
HUSSAIN SAHIB Vs. HASSAN SAIB
February 23, 1917
IKRAMUDDIN Vs. EMPEROR
January 26, 1917
ILIAS AHMAD Vs. BULAQICHAND
June 28, 1917
IMAM VALAD IBRAHIM Vs. BHAU APPAJI JADHAV
February 9, 1917
IN RE MANTRIPRAGADA MATTAPALLI NARASIMHA RAO Vs. STATE
December 3, 1917
IN RE: A F C SEEHASE Vs. STATE
August 27, 1917
IN RE: AN ADVOCATE Vs. STATE
June 14, 1917
IN RE: ATUL CHANDRA GUHA Vs. STATE
April 4, 1917
IN RE: BABU HARI PROSUNNO MOOKERJEE, MUKHTEAR Vs. STATE
January 16, 1917
IN RE: BAGIAMMAL Vs. STATE
February 7, 1917
IN RE: BASAPPA SHIVAPPA Vs. STATE
April 10, 1917
IN RE: BHAJAN LAL Vs. CHAHAT RAI
March 5, 1917
IN RE: BISHESHAR NATH Vs. STATE
December 19, 1917
IN RE: D B COOPER Vs. STATE
September 12, 1917
IN RE: DUDEKULA LAL SAHIB Vs. STATE
May 4, 1917
IN RE: EDULJI LIMJIBHAI Vs. STATE
October 8, 1917
IN RE: JIVRAJ DHANJI Vs. STATE
March 14, 1917
IN RE: KALKA PRASAD Vs. STATE
December 22, 1917
IN RE: KHUB CHAND Vs. STATE
August 6, 1917
IN RE: KOROTH MAMMAD AND PALACHERUVATPARKUM MULLAPPALLI MAMMAD Vs. STATE
August 27, 1917
IN RE: LAKSHMINARAYANA AIYAR Vs. STATE
September 12, 1917
IN RE: MAHAMANDAL SHASHTRA PRAKASHAK SAMITY, LIMITED Vs. STATE
January 16, 1917
IN RE: MALLALA OBIAH OF OWK Vs. STATE
August 30, 1917
IN RE: MANTRIPRAGADA VENKATARAMA RAO Vs. STATE
February 2, 1917
IN RE: MONGALU AORODHONO HATHI Vs. STATE
May 2, 1917
IN RE: N KRISHNASWAMI AIYANGAR Vs. STATE
November 14, 1917
IN RE: NADDI CHENGADU Vs. STATE
March 12, 1917
IN RE: NAGIREDDY KONDAREDDY Vs. STATE
April 30, 1917
IN RE: PARVATRAO MHASKOJIRAO Vs. STATE
October 5, 1917
IN RE: PIRANU NADATHI Vs. STATE
January 11, 1917
IN RE: PREM LAL DHAR, EX PART THE OFFICIAL ASSIGNEE Vs. STATE
March 23, 1917
IN RE: PULLABHOTLA CHINNIAH Vs. STATE
February 1, 1917
IN RE: RAMRAO N BELLARY Vs. STATE
November 12, 1917
IN RE: RANGADU; IN RE: THORALINGAM Vs. STATE
July 27, 1917
IN RE: RANGASAMI GOUNDAN Vs. STATE
March 20, 1917
IN RE: RAVRI MANIKYAM Vs. STATE
September 7, 1917
IN RE: S SWAMINATHA IYER Vs. STATE
April 4, 1917
IN RE: SOMADURAL MUDALIAR Vs. STATE
February 16, 1917
IN RE: SRIMOTI PRASANNA MOYEE BASU AND WILL OF KRITANTA KUMAR BOSE Vs. STATE
February 16, 1917
IN RE: STAMP REFERENCE BY THE BOARD OF REVENUE Vs. STATE
August 6, 1917
IN RE: TARIT KANTI BISWAS, PRINTER AND PUBLISHER OF THE AMRITA BAZAR PATRIKA , Vs. STATE
June 27, 1917
IN RE: VEMIREDDY BABU REDDY Vs. STATE
February 1, 1917
IN RE: VENKATARANGA JOSIAR Vs. STATE
April 12, 1917
IRSHAD ALI Vs. MUSAMMAT KARIMAN
December 17, 1917
ISABALI TAYABALI Vs. MAHADU EKOBA
November 19, 1917
ISAP AHMAD MOGRARIA Vs. ABHRAMJI AHMADJI MOGRARIA
March 30, 1917
ISHAN CHANDRA BANERJEE Vs. HRISHIKESH BISWAS
July 12, 1917
ISHAN CHANDRA DHUPI Vs. NISHI CHANDRA DHUPI
March 15, 1917
ISHAR DIN Vs. MUMTAZ HUSAIN KHAN
April 20, 1917
ISWAR CHANDRA BERA Vs. KALI CHARAN SANTRA
July 24, 1917
ISWAR CHANDRA DEY Vs. MURARI LAL DUTT
February 1, 1917
ISWAR CHANDRA SARMA Vs. KAILASH CHANDRA NATH
July 19, 1917
IZZAT ALI Vs. MUHAMMAD SHARAPAT-ULLAH KHAN
March 12, 1917
JADAB CHANDRA BHATTACHARJEE Vs. MAFIJUDDI
July 23, 1917
JADU NATH MANNA Vs. PRAN KRISHNA DAS
May 24, 1917
JADU NATH SINGH Vs. THAKUR SITA RAMJI
April 24, 1917
JADUB CHANDRA MAULIK Vs. MANIK SARKAR
February 28, 1917
JAFAR ALI Vs. HAR GOBINDA SARMA
May 18, 1917
JAGABANDHU DUTT; RAJANI KANTA PAL Vs. RAJANI KANTA PAL; JAGABANDHU DUTT
January 25, 1917
JAGABANDHU PAL CHOWDHURY Vs. HALADHAR PAL CHOUDHURY
June 22, 1917
JAGANNATH MONDUL Vs. JALADHAR MONDAL
February 26, 1917
JAGARDIP RAI Vs. NAUBAT RAI
January 12, 1917
JAGAT CHANDRA ACHARJI Vs. SYAMA CHARAN BHATTACHARJEE
August 22, 1917
JAGAT DURLAV MAZUMDAR Vs. INDU BHUSAN MAZUMDAR
November 30, 1917
JAGATHAMBAL Vs. KANNUSAMI PILLAI
October 4, 1917
JAGDEO Vs. EMPEROR
January 29, 1917
JAGDEO SAHU Vs. EMPEROR
January 3, 1917
JAGESHAR Vs. CHUNI LAL
March 1, 1917
JAGRUP SAHU Vs. RAMANAND SAHU
May 15, 1917
JAGRUP SHUKUL Vs. EMPEROR
August 7, 1917
JAMINI MOHAN BHATTACHARJEE Vs. NARENDRA MOHAN CHAKRABARTY
February 21, 1917
JANAKI AMMAL Vs. NARAYANASWAMI AIYAR
April 12, 1917
JANAKI NATH SAHA Vs. KAILASH CHANDRA SINGHA
May 11, 1917
JANARDAN GANESH KHADILKAR Vs. RAVJI BHIKAJI KONDKAR
December 18, 1917
JANENDRA MOHUN CHOUDHURY Vs. GOPAL CHANDRA HAR
April 18, 1917
JATINDRA NATH BOSE Vs. MAHAMMAD MALLIK
June 7, 1917
JHAMPHU Vs. KUTRAMANI
June 28, 1917
JHARU CHARAN MAITY Vs. SRIDAM CHANDRA MAHAPATRA
March 9, 1917
JIBAN KRISHNA CHAKRAVARTI Vs. RAMESH CHANDRA DAS
November 22, 1917
JIRIJANATH ROY CHOWDHURY Vs. KANAI LAL MITRA
August 29, 1917
JNAN CHANDRA DAS Vs. RAJANI KANTA PAL
July 27, 1917
JNANENDRA MOHAN SEN Vs. HARI RAM RABHA
April 20, 1917
JOY CHANDRA DAS Vs. MAHAMED AMIR
August 17, 1917
JOYANUDDIN KHAN Vs. JAMIRUDDIN SARKAR
January 9, 1917
JUGAI KRISHNA MULLICK Vs. PHUL KUMARI DASSI
December 19, 1917
JUJHAR SINGH Vs. PITA RAM AND SHANKAR SINGH
March 10, 1917
JURANU MAHAMAD Vs. JATHI MAHAMED
August 29, 1917
K A SUBBARAYALU NAYUDU Vs. SUNDARARAJA NAYUDU
November 15, 1917
K C NACHIMUTHU CHETTY Vs. ANDIAPPA PILLAI
August 15, 1917
K P L S PALANIAPPA CHETTIAR Vs. SREEMUTH DEVASIKAMONEY PANDARASANNADHI
March 22, 1917
K RAMACHANDRA AIYAR Vs. CDURAIVELU MUDALIAR
May 1, 1917
K RAMALINGA ANNAVI Vs. NARAYANA ANNAVI
February 26, 1917
K S RM RAMANATHAN CHETTY Vs. RANGANATHAN CHETTY
May 4, 1917
KADLESHAR RAM Vs. BHAWAN PRASAD
March 27, 1917
KAILAS CHANDRA DUTTA Vs. PADMA KISHORE ROY
April 23, 1917
KAILAS CHANDRA SARKAR Vs. KANTIRAM DAS BANIA
January 9, 1917
KAILASA PANDARAM Vs. RAMANUJA NAIDU
February 22, 1917
KAILASH CHANDRA CHAKRABARTY Vs. EMPEROR
December 7, 1917
KAILASH CHANDRA SOMADDAR Vs. REVATI MOHAN ROY CHOWDHURY
February 23, 1917
KALA CHAND SHAHA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
January 31, 1917
KALAN SINGH Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
June 7, 1917
KALANDAR MANDAL Vs. AJIMUDEE MANDAL
January 8, 1917
KALI CHARAN BASAK Vs. AMAR CHAND DAS
February 21, 1917
KALI CHARAN SHAHA Vs. GOBINDA SUNDAR SANYAL
February 13, 1917
KALI DAS CHAUDHURI Vs. SRIMATI DANPADI SUNDARI DASSEE
February 2, 1917
KALI DAS MULLICK Vs. EAST INDIAN RAILWAY COBY THEIR AGENT OF CALCUTTA
April 3, 1917
KALI KANTA DAS Vs. MOHESH CHANDRA KANTA
February 13, 1917
KALI NATH CHAKRAVARTY Vs. AMBICA PRASHAD DAS
March 12, 1917
KALKA PRASAD Vs. EMPEROR
December 22, 1917
KALLIANI AMMAL Vs. PNARAYANA MENON
October 3, 1917
KALLIANJI VARDHAMAN Vs. EMPEROR
June 2, 1917
KALLU Vs. KALLU SINGH
January 18, 1917
KALLU Vs. BHAGIRATH LAL
March 27, 1917
KALLU Vs. SITAL
January 5, 1917
KALPU RAI Vs. BENI MADHO SAHU
January 16, 1917
KAMEPALLI AYILAMMA AND DAMINENI RAMACHENDRIAH Vs. MANNEM VENKATASWAMY, MINOR BY MOTHER AND GUARDIAN, RATTAMMA
September 21, 1917
KAMULAMMAL AVERGAL, ZAMINDARINI OF BODINAICKANUR Vs. ATHIKARI SANGALI SUBBA PILLAI
October 31, 1917
KANAI LAL GHOSE Vs. JATINDRA NATH CHANDRA
May 15, 1917
KANAI LAL MULLICK Vs. AHED BUX MONDUL
February 19, 1917
KANAKASABAI MUDALIAR Vs. RAJAGOPAL NAIDU
August 1, 1917
KANAKASUNDARAM PILLAI Vs. SOMASUNDARAM PILLAI
July 18, 1917
KANDASAMI NAICKER Vs. IRUSAPPA NAICKER
January 23, 1917
KANDASAMI PILLAI Vs. MUTHUVENKATACHALA MANIAGAR
August 29, 1917
KANDUKURI BALASURYA PRASADHA ROW Vs. SECRETARY OF STATE FOR INDIA
May 3, 1917
KANNIAMMAL ALIAS JANAKIAMMAL MINOR BY NEXT FRIEND, G SUNDARA AIYAR Vs. SANKA KRISHNAMURTHI
April 26, 1917
KANNIAMMAL ALIAS JANAKIAMMAL, MINOR, BY NEXT FRIEND G SUNDARA IYER Vs. SANKA KRISHNAMURTHY
April 20, 1917
KANTHAMMAL Vs. MEENAKSHISUNDARAMIER
October 2, 1917
KARIM BUKSH Vs. EMPEROR
December 7, 1917
KARNAM CHOWDAPPA Vs. KARNAM NARASAMMA
November 15, 1917
KARUPPA GOUNDAN Vs. NARAYANA CHETTIAR
August 7, 1917
KASARIBADA VENKATACHALAPATI RAO Vs. MADDIPATLA KAMESWARAMMA ALIAS KAMAKSHAMMA
September 19, 1917
KASESWAR MUKERJEE Vs. ANNODA PROSAD PATRA
July 19, 1917
KASI VISWANATHAN CHETTY Vs. MURUGAPPA CHETTY
October 8, 1917
KASIYANA KOUNDAN Vs. THIMANAICKEN
March 29, 1917
KATHIRAYASAMI NAICKER Vs. DEWAN BAHADUR VRAMABADRA NAIDU
December 19, 1917
KATTA THOLASINGAM CHETTY Vs. VEDACHELLA AIYAH
July 19, 1917
KATWARU RAI Vs. EMPEROR
June 5, 1917
KAWAL NAIN Vs. BUDH SINGH
April 24, 1917
KAWAL NAIN Vs. PRABHU LAL
April 24, 1917
KEDAR NATH DEY ROY Vs. LAKHI KANTA DEY
May 11, 1917
KEDAR NATH MANA Vs. JOGENDRA NATH DAS
July 18, 1917
KEELANGOTI NARAYANA TANTRI Vs. NAGAPPA
November 14, 1917
KENARAM MONDAL Vs. ASIMADDI MALLAKARIKAR AND MATHURA NATH MONDAL
November 21, 1917
KESHO DAS Vs. ANUP KUMAR
April 25, 1917
KETABDI SHEIKH Vs. TOLA BIBI
January 10, 1917
KHAIRATI Vs. EMPEROR
August 16, 1917
KHAJI SAYYID YUSUF SAHIB Vs. EDIGA NARASIMHAPPA
November 8, 1917
KHALIL RAHMAN Vs. KAFILUDDIN DALAL
February 15, 1917
KHATUBAI Vs. MAHOMED HAJI ABU
December 8, 1917
KHATUN BIBI Vs. AMIR-UD-DIN
February 10, 1917
KHEDU RAI Vs. SHEO PARSON RAI
March 16, 1917
KHEMRAJ SHRIKRISHNADAS Vs. KISANLALA SURAJMAL
July 10, 1917
KHETRA MOHAN PODDAR Vs. ASWINI KUMAR SAHA
May 28, 1917
KHIALI Vs. EMPEROR
January 3, 1917
KHONDKAR MEHDI HOSSEIN Vs. UMESH CHANDRA MUKHERJEE AND OF ORS
May 22, 1917
KHUDA BAKSH Vs. EMPEROR
April 12, 1917
KHUDI BIBI WIFE OF SHEIKH DELAL Vs. ABDUL MAJID
August 1, 1917
KHURSHED ALAM KHAN Vs. RAHMAT-ULLAH KHAN
July 28, 1917
KHUSHALI RAM Vs. GOKUL CHAND
May 26, 1917
KING-EMPEROR Vs. LAL BAGE
October 8, 1917
KIRPA DEVI Vs. RAM CHANDAR SARUP
November 7, 1917
KIZHAKKE MELADATHI VIDVAN KOMBI ACHAN STYLED SEKHARI VARMA VALIA RAJA AVERGAL OF PALGHAT (DECEASED) Vs. KANNANPARA NAIR VEETIL KARNAVAN RAMAN UNNI ALIAS THARUVAYUR PADA NAIR
February 2, 1917
KIZHAKKE MELADATHIL VIDVAN KOMBI ACHAN SEKHARI VARMA VALIA RAJA AVERGAL OF PALGHAT (DECEASED) Vs. KANNANPRA NAIR VEETIL KARNAVAN RAMAN UNNI ALIAS THARUVAYUR PADA NAIR
February 2, 1917
KIZHAKKEKATH KEMALOOTI Vs. PULIKKALAKATH MUHAMED
December 5, 1917
KOLANDAI VELU Vs. REVJDEQUIDT
April 12, 1917
KOLTA THOLASINGAM CHETTY Vs. GVEDACHALLA AIYAH
July 19, 1917
KOMANDUR SRINIVASA SESHACHARLU Vs. KOMANDUS SESHAMMA
November 2, 1917
KONDAPALLI PARASURAMAREDDI Vs. MALEREDDI VENKAYYA, MINORS, BY THEIR MOTHER AND GUARDIAN KOTAMMA
March 16, 1917
KOPPARTHI LINGAYYA Vs. ARAVETI CHINNARAYANA
September 26, 1917
KORADA BOTTAMMA Vs. KORADA AUDINARAYANA
September 17, 1917
KOTA CHINNA LAKSHMIAH Vs. NALAM VISWANATHAM
April 17, 1917
KOZHI KOTI KHADER PALLI VEETTIL MAHAMED HAJI Vs. MOIDEEN VEETTIL KALIMABI
March 28, 1917
KRISHNA CHANDRA DUTTA ROY, MINOR, BY HIS MOTHER AND NEXT FRIEND PROMADAMOYEE DASYA ALIAS SANTAMOYI DASYA Vs. HEMAJA SANKAR NANDI MOZUMDAR
July 23, 1917
KRISHNA DAS ROY Vs. KALI TARA CHOWDHURANI
July 23, 1917
KRISHNA KUMAR DE Vs. KALINATH GUHA RAY
February 21, 1917
KRISHNA PROMODA DASI Vs. KEDAR NATH BASU
March 23, 1917
KRISHNA SAH Vs. THIS COLLECTOR OF BAREILLY
April 16, 1917
KRISHNAPUR MUTT BY VIDYAPURNA THIRTHASWAMI Vs. VICAR OF SURATKAL CHURCH
November 22, 1917
KRISHNASAMI PANDIKONDAR Vs. RAMASAMI CHETTIAR
November 8, 1917
KRISHNASAMI PANIKONDAR Vs. SRMARRAMASAMI CHETTIAR
November 3, 1917
KRISHNASWAMI AIYANGAR Vs. SUBRAMANIA GANAPATIGAL
November 22, 1917
KRISTNASWAMI IYENGAR Vs. SUBRAMANIA GANAPATHIGAL
November 22, 1917
KSHIROD GOBINDA CHOWDHURY Vs. RAJENDRA NARAYAN SHAHA
January 12, 1917
KULSUM FATIMA Vs. ALI AKBAR
February 28, 1917
KUMAR BASANTA KUMAR ROY Vs. SECRETARY OF STATE FOR INDIA
February 1, 1917
KUMAR BIRENDRA NATH ROY Vs. KUMAR NRIPENDRA NATH ROY
December 10, 1917
KUMAR CHANDRA KISHORE ROY CHOWDHURY Vs. BASAT ALI CHOWDHURY AND NAWAB SYED ABDUL SOBHAN CHAUDHURY
August 28, 1917
KUMAR NARESH NARAYAN ROY Vs. MIDNAPORE ZEMINDARY CO LTD
May 7, 1917
KUMAR PRASANNA DEB RAIKAT, LATE A MINOR, BY HIS GUARDIAN SATIS CHANDRAROY CHOWDHURY Vs. MOHANANDA DAS
February 21, 1917
KUMAR PROSUNNA DEV RAIKAT Vs. PANCHKOWRI MAJUMDAR
February 14, 1917
KUMAR SATYA SANKAR GHOSAL BAHADUR Vs. MON MOHON GUHA ROY
June 1, 1917
KUMARAPPA REDDI Vs. MANAVALA GOUNDAN
November 23, 1917
KUMUD KAMINI DASI Vs. KHUDUMANI DASI
July 20, 1917
KUMUD KRISHNA MANDAL Vs. JOGENDRA NATH SIRCAR
May 1, 1917
KUNJA BEHARI RAHA Vs. JOGENDRA CHANDRA DAS
January 26, 1917
KUNJAM VENKATARAMANAYYA Vs. DEJAPPA KONDE
July 24, 1917
KUNJO BEHARI BARDHAN Vs. GOSTO BEHARI BARDHAN OF RAMKRISHNAPUR
April 26, 1917
KUNNATH MADAMPIL KUNJUNNI ALIAS 4TH NAIR AVERGAL Vs. MANNARGHAT RAMANUNNI ALIAS MOOPPIL NAYAR AVERGAL
April 28, 1917
KUNWAR MADHAVA SURENDRA SAHI Vs. BBITHAL DASS
February 28, 1917
KURGODIGAUDA LINGANGAUDA Vs. NINGANGAUDA NINGANGAUDA
April 13, 1917
KURGODIGOUDA BIN LINGANGOUDA Vs. NINGANGOUDA BIN NINGANGOUDA
April 13, 1917
KUSUM KUMARI DEBI Vs. SURENDRA KRISHNA GHOSE
March 23, 1917
KUTTIKATT ALIAS PADIPURAKKAL PUTHANMADATHIL KOCHAMMA; PADIPURAKKAL PUTHANMADATHIL APPAKUTTAN ALIAS NARAYANAN; THADIKARRU PARUNCLUISSON ANTONI Vs. KURUVITTIL PAPIAMMA S DAUGHTERS KUNHIKAVAMMA; KPAPIAMMA S DAUGHTER KUNHIAMMA; IKKARAMMA
October 11, 1917
L A L ALAGAPPA CHETTIAR Vs. NAGARATNA MUDALIAR AND
July 31, 1917
L A L ALAGAPPA CHETTIAR Vs. NAGANATHA MUDALIAR
July 21, 1917
L S DURRELL Vs. KUMUD KANTA CHAKRABARTY
December 7, 1917
LACHHMAN DAS Vs. AHMAD HASAN
February 2, 1917
LACHHMAN PRASAD Vs. SARNAM SINGH
April 26, 1917
LACHHMI NARAIN Vs. SAJJADI BEGAM
June 29, 1917
LACHMAN DAS Vs. MUTSADDI LAL
May 14, 1917
LACHMI NARAIN Vs. EMPEROR
April 28, 1917
LADHABHAI LAKHMSI Vs. SIR JAMSETJI JIJEEBHOY BART
August 5, 1917
LAGADAPATI VENKATA NAGABHUSHANAM Vs. GARLAPATI MAHALAKSHMI
August 1, 1917
LAGADAPATI VENKATANAGABUSHANAM Vs. OVILAPATI MAHALAXMI
August 1, 1917
LAKHAN SINGH Vs. RAM KISHAN DAS
November 13, 1917
LAKHI CHARAN SAHA Vs. MOKAR ALI
February 15, 1917
LAKHI CHARAN SAHA Vs. HAMID ALI
August 28, 1917
LAKHPAT RAI Vs. FAKHR-UD-DIN
April 18, 1917
LAKSHMANAN CHETTY, THROUGH HIS AUTHORIZED AGENT KRISHNA IYENGAR Vs. NAGAPPA CHETTY AND RAMAN CHETTY, MINORS BY THEIR MOTHER AND GUARDIAN KARUPPAYE ACHI THROUGH THEIR AUTHORIZED AGENT SIVARAMA AIYAR
November 23, 1917
LAKSHMINARAYANA TANTRI Vs. RAMACHANDRA TANTRI
October 1, 1917
LAL GAYENDRA SINGH Vs. MUSAMMAT TIRSA
February 7, 1917
LAL GOPAL DUTT CHOWDHURY Vs. BISWA NATH ROY
March 12, 1917
LALA Vs. EMPEROR
March 22, 1917
LALA Vs. SARUP LAL AND PIARI LAL
July 17, 1917
LALA AND CHHOTE LAL Vs. EMPEROR
November 8, 1917
LALA ANURUDH KUNWAR Vs. SWAMI KESHO DAS
April 25, 1917
LALA BALBIR SINGH Vs. AMAR SINGH
March 30, 1917
LALA SHAMBHU NATH Vs. HARI RAM AND AFTER HIS DEATH MANGAT RAI, MAJOR
May 3, 1917
LALIT MOHAN CHAKRAVARTY Vs. HARENDRA KUMAR DE
June 6, 1917
LALJI Vs. EMPEROR (GENDAN LAL)
December 14, 1917
LALTA PRASAD Vs. RAM SARUP
April 23, 1917
LALTA PRASAD Vs. SHEORAJ SINGH
March 5, 1917
LAXMIBAI Vs. RADHABAI
December 3, 1917
LAXMYA SHIDDAPPA Vs. EMPEROR
February 22, 1917
LIAQAT HUSAIN Vs. EMPEROR THROUGH GANGA SAHAI
December 13, 1917
LOKENATH DEY AND ON HIS DEATH HIS HEIRESS AND LEGAL REPRESENTATIVE, SRIMATI HEMLATA ROY Vs. HARA CHANDRA MAJUMDAR
August 2, 1917
M AZIMUDDIN SAHIB Vs. SESKADIRSA ROWTHER
October 9, 1917
M J ARRATOON Vs. EAST INDIAN RAILWAY COMPANY
January 29, 1917
M KANDASWAMI CHETTI Vs. PSUBRAMANIA CHETTI
May 26, 1917
M KANDASWAMI CHETTY Vs. PSUBRAMANIA CHETTY
March 26, 1917
M L M RAMANATHAN CHETTY Vs. TACHIDAMBARAM CHETTY
January 25, 1917
M NARAYANI AMMAL Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL, BY THE COLLECTOR OF THE CHINGLEPUT DISTRICT,
February 9, 1917
M PATTABIRAMA NAIDU DECEASED THROUGH HIS LEGAL REPRESENTATIVES T K A L BALU NAIDU, Vs. SUBRAMANIA CHETTI
August 31, 1917
M PONNUSAMI PILLAI Vs. CHIDAMBARAM PILLAI
December 19, 1917
M R M A SUBRAMANIA CHETTIAR Vs. HON?BLE BRAJA RAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVERGAL
August 10, 1917
M R M A SUBRAMANIAN CHETTIAR Vs. HONPRAJARAJESWARA SETHUPATHI ALIAS MUTHURAMALINGA SETHUPATHI AVARGAL RAJA OF RAMNAD
August 10, 1917
MACHI RAJU VENKATARATNAM Vs. SRI RAJAH VADREVU RANGANAYAKAMMA ZAMINDARINI GARU
July 23, 1917
MADAN GOPAL Vs. SATI PRASAD
April 12, 1917
MADAN LAL Vs. MANZUR AHMAD
November 8, 1917
MADAN MOHAN DEY Vs. NOGENDRA NATH DEY
February 23, 1917
MADEPALLI VENKATASWAMI Vs. MADEPALLI SURANNA
November 15, 1917
MADHAV GANPATPRASAD Vs. MAJIDKHAN ALIFKHAN PATHAN
June 15, 1917
MADHO Vs. EMPEROR
August 13, 1917
MADHO GIR Vs. RASHID AHMAD
May 25, 1917
MADHORAM HURDEODASS Vs. GCSETT
February 7, 1917
MADHU SUDAN MAHATO Vs. MIDNAPORE ZEMINDARI CO
August 23, 1917
MADHU SUDAN MULLICK Vs. JAMIRUDD1N SHEIKH
April 26, 1917
MAHABALI Vs. SAHDEO
April 21, 1917
MAHABAT RAI Vs. BHARADDWAJ DAMODAR DAS
January 2, 1917
MAHABIR RAI Vs. SARJU PARSAD
May 30, 1917
MAHABIR SINGH Vs. SUBA SINGH
April 21, 1917
MAHAMAD IDRIS MBAH Vs. MAHAMAD ESAHAK
August 21, 1917
MAHANT BABA DHARAM DAS, SECRETARY Vs. MAHANT DHARAM DAS
April 3, 1917
MAHANT DHARAM DASS Vs. SADHO PRAKASH
April 3, 1917
MAHARAJ BAHADUR SINGH Vs. INDER CHAND BOTHRA
July 10, 1917
MAHARAJA BAHADUR SIR PRODYAT KUMAR TAGORE Vs. MAHARULLA SANDAR
February 2, 1917
MAHARAJA BAHADUR SIR PRODYOT COOMAR TAGORE, KT Vs. KRISHNAMONI DASYA
April 19, 1917
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. MUNSHI MAHOMAD DOULAT KHAN
August 31, 1917
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. AHAMUD ALI
July 19, 1917
MAHARAJA BIRENDRA KISHORE MANIKYA BAHADUR Vs. SRIMATI FULJAN BIBI
February 12, 1917
MAHARAJA MANINDRA CHANDRA NANDI Vs. SRINIBASH KASYA
February 8, 1917
MAHARAJA MANINDRA CHANDRA NANDI Vs. RAJA SRI SRI DURGA PRASHAD SINGH
March 8, 1917
MAHARAJA MANINDRA CHANDRA NANDI BAHADUR Vs. RANGALAL MONDAL
March 16, 1917
MAHARAJA PERUMAL MUDALIAR Vs. SENDANATHA MUDALIAR
November 6, 1917
MAHENDRA CHANDRA DATTA Vs. ABHOY CHARAN SARMA
February 22, 1917
MAHMADBHAI DOSABHAI KATHIARA Vs. SECRETARY OF STATE FOR INDIA
September 26, 1917
MAHMADBHAI DOSUBHAI KATHIARA Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
September 26, 1917
MAHOMEDALI ADAMJI PEERBHOY Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
March 30, 1917
MAJJIGA VENKATASUBBA REDDI Vs. CHUNDI LINGA REDDI
March 19, 1917
MAJOR H F B D HAY Vs. RAM CHANDER
January 9, 1917
MAKHDUM BAKHSH Vs. ABDUL HASAN AND MOHAN KOERI
March 14, 1917
MALAIPERUMAL CHETTIAR, MINOR, Vs. ARUNAOHALLA CHETTIAR, BY HIS AGENT SUBRAMANIA CHETTIAR
March 22, 1917
MALIK AKBAR ALI KHAN Vs. SHAH MUHAMMAD
May 31, 1917
MALLACHERUVU RAGHAVAYYA Vs. MALLACHERUVU SUBBAYYA
October 25, 1917
MALLIDI DORAYYA Vs. SATTI VEERAYYA
October 8, 1917
MAN SINGH Vs. MUSAMMAT GAINI
November 2, 1917
MANAKARI VENKAPPA CHARI Vs. HOLAGUNEL POMPANA GOWD
December 4, 1917
MANGAL PRASAD Vs. NABI BAKHSH
March 29, 1917
MANGALI LAL Vs. ABIDYAR KHAN
April 5, 1917
MANHARI CHOWDHURY Vs. EMPEROR
November 28, 1917
MANI LALL SING Vs. TRUSTEES FOR THE IMPROVEMENT OF CALCUTTA
August 14, 1917
MANICKAM PILLAI Vs. RATNASAMI NADAR
September 21, 1917
MANIK CHAND Vs. EMPEROR
November 10, 1917
MANIKKAM PILLAI Vs. RATHNASAMI NADAR
September 21, 1917
MANIKKATH AMMINI AMMAL Vs. MANIKKATH PADMANABHA MENON
April 27, 1917
MANINDRA NATH GHOSE Vs. ASHUTOSH GHOSE
March 30, 1917
MANJESHWARA KRISHNAYA Vs. VASUDEVA MALLYA
September 21, 1917
MANJESHWARA KRISHNAYYA Vs. VASUDEVA MALLAYYA
September 21, 1917
MANKOOTTIL CHATHUKUTTI NAIR Vs. PPMKOMAPPAN NAIRAND ORS
October 29, 1917
MANMOTHA NATH DEY Vs. GADADHAR MANNA
June 26, 1917
MANNA Vs. RANG LAL
April 3, 1917
MANNA Vs. EMPEROR
August 15, 1917
MANNATH VEETTIL ITTI PANKU MENON Vs. THAZHETH MELADEM DHARMAN ACHAN AVERGAL, AND KEIZHEKKEMELADATHIL DHARMAN ACHAN
October 5, 1917
MANPHOOL Vs. SAHI RAM
June 25, 1917
MANSER CHAMAR Vs. GAJAI SINGH
July 7, 1917
MANUEL PHILIP Vs. EMPEROR
April 4, 1917
MARKANDRAI KALYANRAI MEHTA Vs. VIRENDRARAI CHANDRAPRASAD DESAI
September 3, 1917
MARTURU SUBBAMMA Vs. GADDE NARAYYA
October 17, 1917
MASHA ALLAH KHAN Vs. SALAMAT-UZ-ZAMIN BEGAM
November 20, 1917
MASILAMANI MUDALIAR Vs. SETHUSWAMI AIYAR
April 30, 1917
MASOOD ALI Vs. CHUNNI LAL
March 28, 1917
MATHURA DASS KARNANI Vs. SRIKISSEN KARNANI
December 14, 1917
MATHURA NATH Vs. CHHEDDU
January 31, 1917
MATHURA PRASAD Vs. SHEOBALAK
November 12, 1917
MATHURA PRASAD Vs. EMPEROR
January 10, 1917
MATHURA PRASAD Vs. EMPEROR
July 25, 1917
MATHURA PRASAD Vs. EMPEROR
April 27, 1917
MATUKDHARI SINGH Vs. JAISRI
May 30, 1917
MAULADAD KHAN Vs. ABDUL SATTAR
March 23, 1917
MAULVI MUHFOOZUL HUQ Vs. MAULVI MAZHORUL HUQ AND NAZIMONNESSA KHATUN
July 2, 1917
MAUNG KYIN Vs. MA SHWE LA
July 26, 1917
MAUNG THWE Vs. MAUNG TUN PE
July 5, 1917
MAYANKUTTI Vs. KUNHAMMAD AND FOURTEEN ORS
December 21, 1917
MAYARKARA ILLATH NARAYANAN MOOSAD Vs. KOORI KATHIL ITTICHERRY AMMA
August 30, 1917
MEDA CHINNA SUBBAMMA Vs. PAPIREDDIGARI CHENNAYYA MINOR BY HIS GUARDIAN AD LITEM NAGA PEDDAYYA (LEGAL REPRESENTATIVE)
October 10, 1917
MEDA CHINNASUBAMMA Vs. PAPIREDDI GARI CHINNAYYA MINOR BY HIS GUARDIAN AD LITEM NAGAPEDDAYYA
October 10, 1917
MEDISETTI VENKATASAMI Vs. KUNCHALLA CHIDAMBARAM
August 8, 1917
METHARAM RAMRAKHIOMAL Vs. REWACHAND RAMRAKHIOMAL
November 26, 1917
METROPOLITAN ENGINEERING WORKS Vs. WALTER EUGENE DEBRUNNER
June 1, 1917
MEYOA LALL GHOSE Vs. GOBINDA SUNDER SINHA CHOWDHURY
April 2, 1917
MIDNAPUR ZEMINDARY COMPANY LTD Vs. JOGENDRA KUMAR BHAUMICK
June 15, 1917
MISRI LAL Vs. SHAM SUNDAR LAL
March 17, 1917
MITU SHEIKH Vs. AMRITA LAL SEN AND ANRAND; PARIJ SHEIKH
July 13, 1917
MOGADASU VENKATADASU Vs. VENKAMAMIDI UDAYANARAYAN
March 6, 1917
MOHAMAD UMAR Vs. MUSAMMAT MAN KOER
April 4, 1917
MOHAMMAD AKBAR KHAN Vs. KALLAN KHAN
November 8, 1917
MOHAMMED SOLEMAN Vs. RAGHU NATH DUTTA
January 17, 1917
MOHENDRA NATH DAS Vs. MOHI LAL KOLEY
July 24, 1917
MOHENDRA NATH MADAK Vs. PARESH CHANDRA GHOSH AND SATYA BHUPAL BANNERJEE
April 23, 1917
MOHINI MOHAN GUHA Vs. JHANDA MIA CHOWKIDAR
February 26, 1917
MOHUNTA BHAGWAN DAS Vs. SURENDRA NARAIN SINGH
July 18, 1917
MONI LAL SEAL Vs. NEPAL CHANDRA PAL
August 22, 1917
MOTI CHAND Vs. LALTA PRASAD
December 14, 1917
MOTI LAL Vs. RAM NARAIN
May 28, 1917
MOTI LAL Vs. KUNDAN LAL
January 27, 1917
MOULVI ABDUL (ABDUR) RASHID KHAN Vs. MUNSHI SAFAR ALI
July 19, 1917
MRS B H JOLLY Vs. STJOHN WILLIAM JOLLY
February 28, 1917
MUCHI MIAN Vs. EMPEROR
May 28, 1917
MUGA KHAN Vs. EMPEROR
August 30, 1917
MUHAMMAD ABDUL AZIZ Vs. MUHAMMAD ABDUL JALIL
July 30, 1917
MUHAMMAD AHSAN ULLAH Vs. EMPEROR
February 2, 1917
MUHAMMAD FAIYAZ ALI KHAN Vs. BEHARI
July 17, 1917
MUHAMMAD HAFIZ Vs. MUHAMMAD ZAKARIYA
March 2, 1917
MUHAMMAD IBRAHIM OR IBRAHIM PAHALWAN Vs. EMPEROR
February 5, 1917
MUHAMMAD ISA KHAN Vs. MUHAMMAD KHAN
July 23, 1917
MUHAMMAD KAMIL Vs. HABIBULLAH
January 8, 1917
MUHAMMAD KHADIM HUSAIN Vs. AHMAD HASAN
March 7, 1917
MUHAMMAD SHIS Vs. MAHABIR PRASAD
May 29, 1917
MUHAMMAD ZAKARIYA Vs. MUHAMMAD HAFIZ
May 2, 1917
MULLA VITTIL SEETI KUTTI Vs. KMKKUNHI PATHUMMA
April 23, 1917
MUNA MUHAMMAD ROWTHER Vs. KRMUTHU ALAGAPPA CHETTIAR PANCHAYAT OF SRI NAVANEETHEESWARASWAMI TEMPLE
November 29, 1917
MUNICIPAL COUNCIL OF VIZAGAPATAM Vs. FOSTER
December 14, 1917
MUNNA LAL Vs. FATEH SINGH
February 22, 1917
MUNSHI EMADUDDIN CHOWDHURY Vs. DANESH MAMUD
February 5, 1917
MUNSUR ALI; NIZAMAT ALI Vs. ABHOYA CHARAN DAS; MIA JAN SIKDAR
February 28, 1917
MUNUGARRA SATYALAKSHMI NARAYA Vs. MUNUGARRA JAGANNADHAM
September 4, 1917
MURALIDHAR CHAMARIA Vs. MRDALMIA
December 17, 1917
MURALIDHAR ROY AND RAJA SRINATH ROY Vs. SASADHUR PAL
July 31, 1917
MURUGAPPA CHETTIAR Vs. PALANIYAPPA CHETTY
July 17, 1917
MUSAMMAT AMTUL HABIB Vs. MOHAMMED YUSUF
December 4, 1917
MUSAMMAT GAURA Vs. AHMAD KHAN
December 3, 1917
MUSAMMAT KAMER-UN-NISSA BIBI Vs. MUSAMMAT SUGHRA BIBI
April 11, 1917
MUSAMMAT KULSUM FATMA Vs. SAIYED ALI AKBAR
February 28, 1917
MUSAMMAT NARAIN DEI Vs. MUSAMMAT PARMESHARI
January 30, 1917
MUSAMMAT RANIKA KUNWAR RYES Vs. MUSAMMAT JAMNA KUNWAR
July 31, 1917
MUSAMMAT SURJA KUNWARI Vs. PANDE HAR NARAIN RAM
January 4, 1917
MUSAMMAT ZAIBUNNESSA BIBI Vs. HHMAHARAJA PARBHU NARAIN SINGH
May 30, 1917
MUSSUMMAT GUNJESHWAR KUNWAR Vs. DURGA PRASHAD SINGH
July 4, 1917
MUTHAMMAL Vs. RAZU PILLAI ALIAS SUBBARAYA PILLAI
November 14, 1917
MUTHAMMAL Vs. RAZU PILLAI AND FIVE ORS
September 14, 1917
MUTHAYA SHETTI Vs. KANTHAPPA SHETTI
December 17, 1917
MUTHIA NAICK Vs. KING-EMPEROR
July 19, 1917
MUTHIA NAIK Vs. EMPEROR
July 19, 1917
MUTHIAH CHETTIAR Vs. KUTTAYAN CHETTY
October 1, 1917
MUTHIAH CHETTIAR (DEAD) Vs. MPMRMNRIMANATHAM CHETTIAR
October 31, 1917
MUTHU BHATTAR Vs. MRITHUNJAYA BHATTAR
March 2, 1917
MUTHUKRISHNA NAIDU, MINOR, BY MOTHER AND GUARDIAN JANAKI AMMAL Vs. KANOJI ALIAS MUTHUKRISHNAPPA NAIDU
January 8, 1917
MUTHUKUMARA CHETTIAR Vs. ALAGAPPA CHETTIAR
August 6, 1917
MYLAPPA CHETTIAR Vs. BRITISH INDIA STEAM NAVIGATION COMPANY LTD
December 21, 1917
N VENKATACHARI Vs. RAMALINGA TEVAN
November 23, 1917
NABIN CHANDRA CHAKRABUTTY Vs. RAJENDRA NATH BANERJEE
January 17, 1917
NADANALIGI KURUGODAPPA Vs. ANGADI SOOGAMMA
March 6, 1917
NAFAR CHANDRA CHANDRA Vs. MAHARAJADHIRAJ SIR BEJOY CHAND MAHATAB BAHADUR
December 19, 1917
NAFAR JOARDAR Vs. PRATIMA SUNDARI DASSYA AND SHYAMA CHARAN BISWAS
June 25, 1917
NAGANGOWDA NILAPAGOWDA Vs. EMPEROR
July 20, 1917
NAGIREDDY KONDA REDDY AND SIX ORS Vs. KING-EMPEROR
April 30, 1917
NAIK RAM Vs. BHAGWAN CHAND
March 30, 1917
NAKYMO DEWANI Vs. JERANG DEWAN
January 17, 1917
NALINI KANTA LAHA Vs. ANUKUL CHANDRA LAHA
January 11, 1917
NALLASIVAN PILLAI Vs. NRAMALINGAM PILLAI
February 23, 1917
NAND RAM Vs. JIWA RAM
March 3, 1917
NANDA LAL BANERJEE Vs. UMES CHANDRA DAS
April 20, 1917
NANDI Vs. SARUP LAL
March 27, 1917
NANDRANI KUNWAR Vs. BHARAT DAS
June 25, 1917
NANDUR SUBBAYYA Vs. SRI RAJA VENKATRAMAYYA APPARAO BAHADUR
September 26, 1917
NARA NARAYAN KAPALI Vs. KALI MOHAN DAS KAPALI
August 3, 1917
NARAIN DEI Vs. PARMESHWARI
November 7, 1917
NARAIN PRASAD Vs. SARNAM SINGH
April 26, 1917
NARAYAN BALKRISHNA RAJADHYAKSHA Vs. FASKU MONU LEM
September 27, 1917
NARAYANA AIYAR Vs. SINGARAVELU VANNIAN
August 1, 1917
NARAYANA IYER Vs. SINGARAVELOO VANNIAN
August 1, 1917
NAROTTAM MORARJI GOKALDAS Vs. INDIAN SPECIE BANK
April 4, 1917
NARSINGH DAS Vs. CHUNNI LAL
December 15, 1917
NARSINGH SAHAI Vs. SHEO PRASAD
August 8, 1917
NATABAR DUTTA Vs. BISESWAR RAKHIT
June 8, 1917
NATESA IYER; SUBRAMANIA IYER Vs. SUBRAMANIA IYER; NATESA IYER ORS
December 21, 1917
NATHAMUNI MUDALI Vs. PARTHASARADHI MUDALI
February 16, 1917
NATHI LAL Vs. DHANI RAM
February 9, 1917
NATHMAL BEHARI LAL Vs. EAST INDIAN RAILWAY COMPANY
March 12, 1917
NATHU Vs. SARUP SINGH
March 1, 1917
NATIBULLA AKANDA Vs. BADI (BADIULLA IN VAKALATNAMAH) BEPARI
August 15, 1917
NATUTHODI KUNHI MOIDIN Vs. PRCHAMU NAIR
October 12, 1917
NAURANG SINGH Vs. JANARDAN KISHORE LAL SINGH DEO
May 22, 1917
NAWAB JAN Vs. SAFIUR RAHMAN
January 18, 1917
NAZAR MAHOMED Vs. EMPEROR
April 3, 1917
NAZIR ALI SHIKDAR Vs. BANSHI BADAN PATWARI
July 10, 1917
NEMAI CHARAN DE Vs. SECRETARY OF STATE FOR INDIA
June 12, 1917
NENSUKHDAS SHIVNARAEN Vs. BIRDICHAND ANRAJ
August 30, 1917
NEPUSI BEWA Vs. NASIRUDDIN
August 30, 1917
NET RAM Vs. BHAGIRATH LAL
November 1, 1917
NETRAM Vs. BHAGIRATH SAH
November 1, 1917
NIBARAN CHANDRA CHAKRAVARTY Vs. AKSHOY KUMAR BANERJEE
May 7, 1917
NIBARAN CHANDRA KUNDU Vs. CHAIRMAN OF THE CORPORATION OF CALCUTTA
January 9, 1917
NIBARAN CHANDRA SEN Vs. NAGENDRA CHANDRA SEN
July 12, 1917
NILKANTA RAI Vs. GOSTO BEHARI CHATTERJEE
August 13, 1917
NILKANTHA RAI Vs. GOSTA BEHARI CHATTERJEE
August 13, 1917
NILMONI DEY Vs. HIRA LAL DAS
August 21, 1917
NIMBA LOTU PATIL Vs. MOTIRAM UKA PATIL
March 15, 1917
NIRANJAN MUKERJEE Vs. SHIB PROSAD MUKERJI
March 30, 1917
NISTARINI DASI Vs. MOHENDRA NATH KAR
July 3, 1917
NITAI CHANDRA NASKAR Vs. SRIMATI CHAMPAKLATA DEBI
March 16, 1917
NOCHULLIYIL EAZHUVAN THEETHISSON THEETHALAN Vs. ERALPAD RAJAH STYLED ELAYA RAJAH AVERGAL OF PATINHARA KOVILAGOM IN CALICUT (DECEASED)
January 17, 1917
NOGENDRA NATH ROY CHOWDHURY Vs. ASHUTOSH ROY CHOWDHURY
July 23, 1917
NOORBHAI GULAMHUSSEIN MAKALI Vs. MALLABUX AND CO
June 19, 1917
NORENDRA, NATH KUMAR Vs. ATUL CHANDRA BANDOPADHYA
April 25, 1917
NUNDO LAL MULLICK Vs. PUNCHANON MUKHERJEE
February 9, 1917
NYNAM VEETILL MAYAN KUTTI Vs. VALAPPILAKATH KUNHAMMAD
December 21, 1917
OBLA VENKATACHALAPATHI AIYAR Vs. THIRUGNANA SAMBANDA PANDARA
April 19, 1917
OFFICIAL ASSIGNEE OF MADRAS Vs. MANGAYAR KARASU AMMAL, MINOR
August 9, 1917
OLI SHA Vs. FARID SARDAR AND NILA SHAH
July 12, 1917
P L A PALANIAPPA CHETTIAR Vs. VLARVEERAPPA CHETTIAR AND NINE ORS
August 30, 1917
P M A MUTHIAH CHETTY AND THREE ORS Vs. PRALAGAPPA CHETTY
January 29, 1917
P R SRINIVASA AIYANGAR Vs. MDNARAYANA AIYANGAR
April 16, 1917
P R SRINIVASA AIYAR Vs. ASESHA IYER
March 14, 1917
P THIRUVARANGIAH Vs. DKPANIA AND CO
August 14, 1917
P V KOTHANDARAMASWAMI NAIDU Vs. PMAMUTHIA CHETTI
December 10, 1917
P V MADHAVAN VYDIAR Vs. LAKSHMANA PATTAR
October 30, 1917
P V NAGANATHA SASTRI Vs. NPSUBRAMANIA IYER
January 24, 1917
PADAM NARAIN Vs. HUKUMAI RAI
January 26, 1917
PADMA LOCHAN PATAR Vs. GIRISH CHANDRA KIT
August 24, 1917
PADU MOHAMMAD Vs. CHUTRA NATH CHAUDHURY
March 22, 1917
PAHALWAN SINGH Vs. JANKI
July 4, 1917
PAHLWAN SINGH Vs. MUSAMMAT JANKI
July 4, 1917
PALAKKUNNATH ILLATH GOVINDAN NAMBUDRI Vs. OTTATHAYIL MOIDEEN
October 10, 1917
PALAKKUNNATH ILLATH GOVINDAN NUMBUDIRI Vs. OTTATHAYIL MOIDIN
October 11, 1917
PALANIAMMAL Vs. MUTHUVENKATACHALA MANIAGARAR
August 29, 1917
PALANIANDI CHETTY Vs. MVAPPAVU CHETTIAR
October 5, 1917
PALIKANDI KATAPURATH MAMMAD Vs. MATANCHERI MAMMAD
August 20, 1917
PALLIKANDI KATHAPURATH MAMMAD Vs. MATANCHERI MAMMAD
August 20, 1917
PANACHAND CHHOTALAL Vs. MANOHARLAL NANDLAL
October 2, 1917
PANCHANAN DAS MAJUMDAR Vs. KUNJA BEHARI MALO
July 2, 1917
PANCHAPAGESA ODAYAR Vs. KANAKA AMMAL
January 8, 1917
PANDIT SURAJ NARAIN Vs. PANDIT RATAN LAL
January 30, 1917
PANDIYAN PILLAI Vs. KVVELLAYAPPA ROWTHER
April 4, 1917
PANDU BALA JAGTAP Vs. RAMCHANDRA GANESH DESHPANDE
September 10, 1917
PAPLA CHAKRAPANI CHETTIAR Vs. RAMASWAMT THENKONDAN
August 14, 1917
PARAMASIVA UDAYAN Vs. KRISHNA PADAYACHI
November 21, 1917
PARAMASIVAM PILLAI Vs. SUBBAYA NADAR
April 3, 1917
PARAN CHANDRA KARMAKAR Vs. KHAZEZ MANDAL
June 25, 1917
PARASULLA MALLICK Vs. CHANDRA KANTA DASS
January 31, 1917
PARBHU LAL Vs. MUSAMMAT JANKI
December 6, 1917
PARVATHAMMAL Vs. CHOKALINGA CHETTY
April 26, 1917
PEELA YARAKAYYA Vs. KANUMURI VENKATA KRISHNAM-RAJU
April 18, 1917
PEIRCE LESLIE AND CO LTD THROUGH THEIR AUTHORISED AGENT, JAMES DELL Vs. EJPERUMAL ALIAS KOCHU PAPI
May 3, 1917
PENUMETSA THIRUMALRAJU Vs. EMPEROR
November 15, 1917
PEOPLE S INDUSTRIAL BANK, LTD IN LIQUIDATION Vs. HARKISHAN LAL
December 20, 1917
PERIYASAMY THEVAN Vs. KARUTHIAH THEVAN
January 29, 1917
PERUMAL GOUNDAN AND THREE ORS Vs. THIRUMALARAYAPURAM JANANUKOOLA DHANASEKHARA SANGHA NIDHI (LIMITED) THROUGH ITS OFFICIAL LIQUIDATOR AVENKATASWAMI NAIDU
November 30, 1917
PERUMAL KOUNDAN Vs. THIRUMALARAYAPURAM JANANUKOOLA DHANASEKARASANKA NIDHI LTDTHROUGH ITS OFFICIAL LIQUIDATOR AVENKATASWAMI NAYUDU
November 30, 1917
PIARE LAL Vs. EMPEROR
January 10, 1917
PIRAN BIBI Vs. JITENDRA MOHAN MOOKERJEE
March 19, 1917
PISUPATI VENKATA RANGAYYA Vs. GANDAVARAPU NARASAMMA (DEAD)
December 19, 1917
PITA RAM Vs. JUJHAR SINGH AND SHANKER SINGH
March 10, 1917
PITAMBAR DHAL Vs. BAIDYA NATH SIT
August 24, 1917
PONNALOORI ELLAMANDAYYA Vs. CHELAKAPATHI LAKSHMAYYA
April 20, 1917
PONNUSAMI NAIKEN Vs. NADIMUTHU CHETTI
May 4, 1917
PRAFULLA NATH TAGORE Vs. MATABADDIN MANDAL
May 7, 1917
PRAFULLA NATH TAGORE Vs. JHODDING
April 25, 1917
PRAN KRISHNA DAS Vs. PROTAP CHANDRA DALAI
January 24, 1917
PRAN KRISHNA PAN Vs. ATUL KRISHNA MUKHERJEE
August 3, 1917
PRASANNA KUMAR BHATTACHARJEE Vs. IBRAHIM MIRZA
April 2, 1917
PRATIVADI BHAYANKARAM PICHAMMA ALIAS MANGAMMA Vs. KAMISETTI SREERAMULU
November 21, 1917
PREMGIR Vs. EMPEROR
October 5, 1917
PREMSUK DAS ASSARAM Vs. UDAIRAM GUNGABUX
March 28, 1917
PRIYA SANKAR CHOWDHURI, MINOR, BY HIS MOTHER KULAKAMINI CHOWDHURANI Vs. JITENDRA NATH BHADURI, MINOR, BY HIS MOTHER PADMA KAMINI DEBI,
March 14, 1917
PROBHAT CHANDRA SHOME Vs. SHASHADHAR KUMAR GHOSE
April 19, 1917
PROSUNNO KUMAR BAIDYA Vs. RAM CHANDRA DE
March 13, 1917
PUBLIC PROSECUTOR Vs. KAYANIYIL KUNHAMAD
February 26, 1917
PUBLIC RROSECUTOR Vs. TSANDRA RAMASWAMY
February 16, 1917
PULIYADI NAVANNA ELLARAYAN Vs. KUTTUVA CHINA KUNA MUNI NAGENDRA IYEN
March 14, 1917
PUMULLI MANAKAL NARAYANAN NAMBUDRIPAD Vs. VENKITAJELA AIYAR
February 6, 1917
PUNDIT RAKHAL CHANDRA TEWARI NAYARATNA Vs. MANARANJAN DAS AUCTION- PURCHASER
June 1, 1917
PURAN MAL Vs. BRIJ LAL
June 11, 1917
PURSHOTAMDAS HARKISONDAS Vs. CENTRAL INDIA SPINNING, WEAVING AND MFGCOLD
June 21, 1917
PUTHIYA PANDIKASALIYAL ABDULLA KOYA Vs. MAVILERI EACHARAN NAIR (DECEASED)
December 19, 1917
PUZHAKKAL EDOM ALIAS PUTHAN EDOM KARNAVAN AND KAIKARYAKARTHAMU VALIA ACHAN AVERGAL Vs. MAHADEVA PATTAR
November 8, 1917
PYARI MOHAN KUNDU Vs. KALU KHAN
February 12, 1917
QASIM ALI KHAN Vs. MUSAMMAT BHAGWANTA KUAR
August 7, 1917
QASIM ALI KHAN Vs. BHAGWANTA KUNWAR
September 23, 1917
R RAMCHANDRA NAIDU Vs. MALANG HYATH BATCHA SAIB
March 27, 1917
R S RAMA SHENOI Vs. MAHALLAGNA
March 20, 1917
RADHA CHARAN CHANDRA Vs. MAHARAJA RANJIT SINGH
August 8, 1917
RADHAKANT LAL Vs. MUSSAMMAT NAZAMA BEGUM AND MUSSAMMAT NASIBAN
December 14, 1917
RADHANATH KAIBARTA Vs. EMPEROR
July 6, 1917
RADHANATH SASMAL Vs. UTTAM CHANDRA MAITI
June 18, 1917
RADHE LAL Vs. BHAWANI RAM; MUSAMMAT BIDYA
November 5, 1917
RADHEY LAL Vs. BHAWANI RAM
November 5, 1917
RADHIKA NATH ROY Vs. SAMIR FAKIR
January 9, 1917
RAGHUBIR RAI Vs. MADHO
May 22, 1917
RAHAMAT ALI Vs. CHIKAN BIBI WIFE OF AZGAR ALI
June 19, 1917
RAHIM BIBI Vs. FAZAL AHMAD AND ANRAND; QAMR-UN-NISSA BIBI
December 5, 1917
RAHMATULLA SHEIKH Vs. ISABUDDIN SARKAR
February 14, 1917
RAI BAHADUR KRISHNA SAH, C I E Vs. COLLECTOR OF BAREILLY
April 16, 1917
RAI BAIKANTHA NATH SEN BAHADUR Vs. RAMAPATI CHATTERJEE
August 29, 1917
RAI BHAIYA DIRGAJ DEO BAHADUR Vs. BENI MAHTO
October 16, 1917
RAJ CHANDRA MANDAL Vs. RAGHUNATH DAFADAR
March 2, 1917
RAJ KUMAR DEOTY Vs. SATISH CHANDRA GHOSH
January 5, 1917
RAJ KUMAR KUSARI Vs. REGISTRAR OF JOINT STOCK COMPANIES
January 17, 1917
RAJ KUMAR MISSRA AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES NARAIN CHUNDRA MISRA Vs. RAMA NATH SINGH
May 28, 1917
RAJ KUMAR NALI Vs. MOHESH CHANDRA GUHA
August 1, 1917
RAJA BAHADUR MOTILAL SHIVLAL Vs. POONA COTTON AND SILK MFGCO LTD
March 12, 1917
RAJA BEJOY SINGH DUDHURIA Vs. KRISHNA BEHARI BISWAS
March 28, 1917
RAJA JAGADISH CHANDRA DEO DHABEL DEB Vs. SRIDAM MAHATA AND DURGA PRASAD PRAMANIK
November 27, 1917
RAJA JATINDRA MOHAN RAY Vs. RAJA RAMESH CHANDRA RAY
May 28, 1917
RAJA KUMARA VENKATA PERUMAL RAJU BAHADUR VARU, ZAMINDAR OF KARVETINAGAR, MINOR BY THE ESTATE GUARDIAN W A VARADACHASIAR Vs. SUBBARAYA PILLAI
September 29, 1917
RAJA PRAMATHA BHUSAN DEB ROY BAHADUR Vs. RAM CHANDRA MANDAL
April 4, 1917
RAJA RAJESWARA MUTHURAMALINGA SETHUPATHI Vs. MAHALINGA RAJU
April 17, 1917
RAJA RANJIT SINGH BAHADUR Vs. SRIMATI KALI DASI DEBI
January 24, 1917
RAJA SASI KANTA ACHARJEE Vs. KUNJA MOHAN MOITRA AND LALIT MOHAN MOITRA,; LALIT MOHAN MOITRA AND GOLAM MOHAMAD CHOUDHRY
May 25, 1917
RAJA VISWANADHA VIJIA KUMARA BANGAROO THIRUMALAI SOURI NAICKER Vs. RGORR
November 23, 1917
RAJAGOPALA AIYAR Vs. SHEIK DAVOOD ROWTHER
August 6, 1917
RAJAGOPALACHAR Vs. SUNDARAM CHETTY
August 24, 1917
RAJAH PAPAMMA RAO GARU Vs. REVENUE DIVISIONAL OFFICER, GUNTUR
August 16, 1917
RAJAH PAPAMMA RAO GARU, BEING DEAD M R RY GOPISETTI NARAYANASAMI NAIDU GARU, RECIEVER Vs. REVENUE DIVISIONAL OFFICER
August 16, 1917
RAJANI KANTA MONDAL Vs. HAJI LAL MUHAMMAD SARDAR
February 27, 1917
RAJANI KANTA MOOKERJEE Vs. SECRETARY OF STATE FOR INDIA
August 17, 1917
RAJANI KANTA SARKAR Vs. MIDNAPUR ZAMINDARY CO
February 20, 1917
RAJANI SUNDARI DASSI Vs. HARA SUNDARI DASSI; KAZEM MANDAL
July 6, 1917
RAJENDRA KISHORE SINGH Vs. BHAGWAN SINGH
March 23, 1917
RAJENDRA NATH DAS Vs. ABDUL HAKIM KHAN
April 20, 1917
RAJENDRA PRASAD Vs. RAM JATAN RAI
April 20, 1917
RAJESWAR BAGCHI AND NRIPATI CHANDRA DAS Vs. EMPEROR
January 16, 1917
RAJKUMAR THAKUR GIRIDHARI SINGH Vs. MEGH LAL PANDEY
July 19, 1917
RAKHAL MANDAL Vs. EMPEROR
July 13, 1917
RAM CHANDER UPADHYA Vs. MAHABIR SINGH
March 2, 1917
RAM KISHAN Vs. EMPEROR
September 26, 1917
RAM KISHORE MISRA Vs. KALKA DICHHIT
March 24, 1917
RAM KUMAR CHACKERBUTTY; GOUR CHANDRA CHACKERBUTTY Vs. MAHARAJABIRENDRA KISHORE MANIKYA BAHADUR
January 11, 1917
RAM KUMAR CHOWDHURY; RAMESHWAR SAHA Vs. RAMESHWAR SAHA; RAM KUMAR CHOWDHURY
February 8, 1917
RAM LAKHAN DAS Vs. SHANKAR SINGH
December 4, 1917
RAM LAL MANDAL Vs. ASUTOSH MANDAL
December 10, 1917
RAM NANDAN DHAR DUBE Vs. KANIZ FATIMA BIBI
February 12, 1917
RAM NARAIN Vs. BRIJ BANKEY LAL
January 15, 1917
RAM NARAYAN ACHARJEE Vs. ATUL CHANDRA DAS
May 18, 1917
RAM NATH Vs. SEKHDAR SINGH
July 2, 1917
RAM PIARI Vs. NAND LAL
March 27, 1917
RAM PIARI Vs. NAND LAL
May 24, 1917
RAM PROSAD PRAMANIK Vs. SRICHARAN MANDAL
March 22, 1917
RAM SAHAI Vs. EMPEROR
December 15, 1917
RAM SARAN LAL Vs. EMPEROR
August 6, 1917
RAMA NAIK Vs. NAGAMUTHU NACHIAR
October 5, 1917
RAMA THANTHRI Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
July 17, 1917
RAMACHANDRA MALLYA Vs. NARAYANA HEGADE
September 7, 1917
RAMADH BIBI AMMAL Vs. KANDASAMI PILLAI
September 18, 1917
RAMAKRISHNA KUKKILAYA Vs. NEKKER KUPPANNA ALIAS RAGHAVENDRA RAO
August 23, 1917
RAMANADHAN CHETTY Vs. KATHA VELAN
September 11, 1917
RAMANAMMA ALIAS VIDCHI PATNAYAKAM Vs. BATHALA KAMARAJU
February 9, 1917
RAMANAMMA ALIAS VIDEHI PATNAYAKAM Vs. BATHULA KAMARAJU
February 9, 1917
RAMASAMI SERVAIGARAN Vs. ATHIVARAHA CHARIAR
November 1, 1917
RAMASAMY NADAN Vs. SUBRAMANIA NADAN
January 26, 1917
RAMASWAMI REDDI Vs. GENGA REDDI
November 28, 1917
RAMASWAMI SASTRI Vs. KALI RAGHAVA AIYANGAR
October 11, 1917
RAMCHANDRA GANGADHAR KARVE Vs. MAHADEV MORESHVAR PHADNIS
November 18, 1917
RAMENDRA NATH RAY Vs. BROJENDRA NATH DASS
March 2, 1917
RAMINNI VARADIA NAIDU Vs. RAMINNI THIPPIAH NAIDU
October 3, 1917
RAMJAS Vs. RAM NARAIN
February 22, 1917
RAMJASH AGARWALA Vs. INDIAN GENERAL NAVIGATION AND RAILWAY COMPANY LIMITED
May 11, 1917
RAMJI DAS Vs. BHAGWAN DAS
November 6, 1917
RAMJI LAL Vs. KARAN SINGH
April 4, 1917
RAMJI LAL Vs. KARAN SINGH
April 14, 1917
RAMJI RAM Vs. TIPAN PRASAD SINGH
March 20, 1917
RAMMAL (DAS) KOCH Vs. KAKAL KOLI KOCHINI
August 15, 1917
RAMRATAN SUKUL Vs. EMPEROR
February 28, 1917
RAMZAN Vs. RAM DAIYA
July 31, 1917
RAPAKA VIYYANNA Vs. PARAKALA BAJAMMA ALIAS SESHAMMA
September 5, 1917
RASHED KAZI Vs. PACHOO SARDAR
July 18, 1917
RATAN DEI Vs. DURGA SHANKAR BAJPAI
June 7, 1917
RATAN DEI Vs. DURGA SHANKAR BAJPAI
June 17, 1917
RATAN SINGH Vs. KHEM KARAN
January 8, 1917
RATNA MUDALI Vs. KING-EMPEROR
February 14, 1917
RE KETOKEY CHARAN BANERJI Vs. SRIMATI SARAT KUMARI DEBI
January 9, 1917
REHMAT-UN-NISSA BEGUM Vs. JOHN PRICE
December 13, 1917
RESHU KABIRAJ Vs. EMPEROR
July 10, 1917
RIFAQAT HUSAIN Vs. BIBI TAWAIF
February 17, 1917
RIFAQAT HUSAIN Vs. MUSAMMAT BIBI TAWAEF
February 17, 1917
RIVER STEAM NAVIGATION COMPANY LTD Vs. HAZARIMAL MULTAN MAL
July 24, 1917
RJA SUGUTUR IMMIDY PEDDA CHIKKA ROYAL YESHOWAN BAHADUR Vs. RAJA SUGUTUR IMMIDY SAMBA SADASIVA CHIKKA ROYAL YESHOWANT BAHADUR
January 19, 1917
ROKUN ALI Vs. EMPEROR
December 13, 1917
ROMESH CHANDRA DAS Vs. SRIMATI KAMINI SUNDARY DASYA
March 12, 1917
RUP CHAND GHOSE Vs. SRIMATI KHIRODAMAYI DASI
December 18, 1917
S K MOHIDEEN KADIRSHAW MARAIKAR Vs. OFFICIAL RECEIVER
February 23, 1917
S NATHAMUNI PILLAI Vs. VENGAMMAL
January 23, 1917
S S VENKATARAMANA AIYAR Vs. EMPEROR
September 21, 1917
S SUNDARAM AYYAR, RECEIVER OF THE TANJORE PALACE ESTATE Vs. RAMACHANDRA AYYAR
January 18, 1917
S V SITARAMASWAMY Vs. DULLA LAKSHMI NARASAMMA
November 2, 1917
S VULLAPPA Vs. SBHEEMA ROW
November 9, 1917
SADAK ALI Vs. KERAMAT ALI
February 21, 1917
SADASHIV PARSHARAM RISBUD Vs. SECRETARY OF STATE FOR INDIA
September 10, 1917
SADUPADHYA UMESHANAND OJA HIGH FIRST OF THE TAMILE OF BAIDYANATH Vs. HON BLE MAHARAJA SIR RAVANESWAR PROSAD SINGH BAHADUR OF GIDHOUR
August 20, 1917
SAHU RAM CHANDRA Vs. BHUP SINGH
March 9, 1917
SAIYAD ALI ASGHAR Vs. COLLECTOR OF BULANDSHAHR IN CHARGE OF THE ESTATE OF MUSAMMAT SUGHRA BEGAM
March 21, 1917
SAJJADI BEGAM Vs. LACHMI NARAIN
June 29, 1917
SAKHAYAT ALI MUNSHI Vs. ALHADI HAZI
March 16, 1917
SAMANDAN KARAKAT ETATHIL KARNAVAN RYRAPPAN NAMBIAR Vs. MANIKOTH VELLUVA VETTIL RAMAN NAMBIAR
February 8, 1917
SAMBASIVA AYYAR Vs. GANAPATHI AYYAR
September 11, 1917
SAMIR-UN-NISSA BIBI Vs. MUNIR-UD-DIN
July 3, 1917
SAMPAT Vs. EMPEROR
May 22, 1917
SANKARAMAHALINGAM CHETTI Vs. MUTHULAKSHMI
August 14, 1917
SANNASI KUDUMBAN Vs. SIVASUBRAMANIA KONE
March 25, 1917
SARADA CHARAN MOZUMDAR Vs. KUMAR BIRENDRANATH ROY
May 30, 1917
SARADA KRIPALALA Vs. AKHIL CHANDRA BISWAS
March 16, 1917
SARADENDU MUKERJEE, SOLE EXECUTOR TO THE ESTATE OF HIS LATE FATHER HARENDRA NATH MUKERJEE UNDER HIS WILL Vs. CHARU CHANDRA DUTTA
March 9, 1917
SARAJ RANJAN CHOWDHURY Vs. PREM CHAND CHOWDHURY
August 21, 1917
SARASTI PRASAD Vs. PEOPLE S INDUSTRIAL BANK, LTD
April 4, 1917
SARAT CHANDRA BANDOPADHYA Vs. HARISH CHANDRA ROY AND SATISH CHANDRA ROY
April 24, 1917
SARAT CHANDRA GHOSH Vs. ENTAZ SHEIK
January 10, 1917
SARAT CHANDRA ROY Vs. ABBAS ALI MONDAL AND ABDUL GANI MONDAL
May 25, 1917
SARAT CHUNDRA BOSE IN HIS OWN RIGHT AND AS HEIR OF LATE PRINCIPAL CHOWDHURAIN Vs. KHARAREA MEZEJULA ZEMINDARI SYNDICATE, LTD
July 19, 1917
SARIP HOCHAN Vs. TILATTAMA DEBI, WIFE OF JANAKI NATH MUKHOPADHYA
August 2, 1917
SARPAT SINGH Vs. RAI BUDH SINGH DUDHERIA BAHADUR
March 29, 1917
SARUP LAL Vs. LALA
July 16, 1917
SASHI BHUSAN DAS Vs. PRATUR CHANDRA ROY
January 9, 1917
SASHI BHUSAN PANIGNAHI Vs. SRIMATI LABANYABATI DEBYA
December 6, 1917
SATHULA VENKANNA Vs. NAMUDURI VENKATAKRISHNAYYA
February 6, 1917
SATI NATH ALIAS SITANATH SIKDAR Vs. RATANMANI NASKAR
February 27, 1917
SATINDRA MOHUN TAGORE Vs. SARALA SUNDARI DEBI
April 20, 1917
SATIS CHANDRA BASU Vs. NITTYA GOPAL HALDAR
April 19, 1917
SATIS CHUNDRA MUSTAFI Vs. AMANULLA BEPARI
February 12, 1917
SATISH CHANDRA GHOSH Vs. EMPEROR
March 3, 1917
SATISH CHANDRA NEOGI Vs. SARAT SUNDARI DEBYA WIDOW OF KAILASH CHANDRA NEOGI
January 30, 1917
SATISH RANJAN DAS Vs. MERCANTILE BANK OF INDIA LIMITED
August 27, 1917
SATOLA Vs. EMPEROR
January 19, 1917
SATYA KUMAR MUKHERJEE Vs. MANAGER, BENARES BANK, LIMITED,
July 12, 1917
SATYESH CHANDRA SARKAR Vs. HAJI JILLAR RAHMAN
July 31, 1917
SAUDAGAR SINGH Vs. PARDIP NARAYAN SINGH
October 19, 1917
SAYED GULZAR ALI Vs. SYED SIADAT HUSAIN
April 28, 1917
SAYED RAJAB ALI MIAN Vs. PANDU MULLICK
July 2, 1917
SECRETARY OF STATE FOR INDIA Vs. DIGAMBAR NANDA
August 22, 1917
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. GANGADHAR NANDA
August 22, 1917
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. SIBAPROSAD JANA
August 27, 1917
SECRETARY OF STATE FOR INDIA IN COUNCIL Vs. DIGAMBAR NANDA
August 27, 1917
SECRETARY OF STATE FOR INDIA IN COUNCIL REPRESENTED BY THE COLLECTOR OF TINNEVELLY Vs. AMBALAVANA PANDARA SANNADHI AVERGAL, HEAD OF SRI PANCHAKSHARA DESIKAR
April 12, 1917
SECRETARY OF STATE FOR INDIA IN COUNCIL, THROUGH THE COLLECTOR Vs. PALANIYAPPA PILLAI
January 11, 1917
SEGU BALIAH Vs. NRAMASAMIAH
March 13, 1917
SEKANDAR SHEIKH Vs. ANU SARKAR
January 16, 1917
SENAKKAYALA VIRASAMI NAIDU Vs. BOMMADEVARA PICHAYYA NAIDU
January 25, 1917
SERAFAT ALI Vs. ISSAR ALI
May 22, 1917
SETH DOOLY CHAND Vs. MAHARAJA SIR RAMESWAR SINGH BAHADUR
March 23, 1917
SETHURAMA AIYANGAR Vs. SUBBIAH PILLAI
March 21, 1917
SETHURAMA AYYANGAR Vs. SUPPIAH PILLAI
March 21, 1917
SHAH ABUL HASAN Vs. MAKHDUM BAKHSH
March 14, 1917
SHAIKH HABEEB ULLAH Vs. MANRUP
November 20, 1917
SHAM RATHI RAI Vs. JAICHHA KUNWAR
March 27, 1917
SHAMA CHARAN KOTAL Vs. KUMED DASI
May 25, 1917
SHAMIRUDDIN MANDAL Vs. ABDUL BARI MANDAL
January 5, 1917
SHANKERBHAI KASHIBHAI Vs. RAISINGJI JASVATSINGJI
July 13, 1917
SHANTAPPA JINNAPPA PARMAJ Vs. RAMCHANDRA GOPAL SUKHTANKAR
June 13, 1917
SHANU SHEIKH Vs. DHANI SARKAR
July 23, 1917
SHARUDDIN (SHAHARUDDIN IN VAKALATNAMAH) SHEIKH AND SABDAR HOSSAIN SHEIKH Vs. JIJARADDIN SHEIKH OSTAGAR
August 19, 1917
SHEIK HUNAI ALIAS KURFANULLAH Vs. SARAT CHANDRAA DUTTA
February 12, 1917
SHEIK ROSHAN AND SHEIK JAMALDI Vs. SHEIK ATABALI
August 16, 1917
SHEIKH ALI MAMUD Vs. SHEIKH MIARISH
January 15, 1917
SHEIKH AMIRUDDIN AHMED ALIAS TAHUR BAP Vs. EMPEROR
July 30, 1917
SHEIKH FAZAL AHMAD Vs. MUSAMMAT RAHIM BIBI
December 5, 1917
SHEIKH JUMAN Vs. MOHAMMAD NABINEOAZ
April 19, 1917
SHEIKH KAMAARDDI Vs. SRIMATI MONMOHINI DASYA
March 2, 1917
SHEIKH NASIRUDDIN MIDDA Vs. SHEIKH SIDHOO MIA
July 31, 1917
SHEIKH SAHEBJAN KHANSAMA Vs. SHEIKH ABDUL JALIL
July 2, 1917
SHEIKH SAJUDDI MANDAL Vs. FLCORK AND ENFORBES
December 20, 1917
SHEIKH SAMIRUDDIN Vs. SHEIKH ABDUL SYED
December 18, 1917
SHENBAGAMUTHU PILLAI Vs. VADUGANATHAN CHETTY
August 13, 1917
SHEO CHARAN LAL Vs. TAJ BHAI ALI BHAI AND SONS
February 8, 1917
SHEO PRASAD Vs. BAKHTAWAR LAL
June 28, 1917
SHEO PRASAD Vs. NARSINGH SAHAI
July 16, 1917
SHEO PRASAD SINGH Vs. PREMNA KUNWAR
November 30, 1917
SHEO PRASAD SINGH Vs. MUSAMMAT PREMMA KUAR
November 30, 1917
SHEOBANS SINGH Vs. EMPEROR
September 25, 1917
SHEOPAL SINGH Vs. BADRI SINGH
February 6, 1917
SHEORAJ SINGH Vs. LALTA PRASAD
March 28, 1917
SHIB CHANDRA BANERJEE Vs. SURENDRA CHANDRA MONDAL AND MAHAHARANNESSA BIBI, WIFE OF KARU MUJA
May 3, 1917
SHIBA PRASAD ROY CHOWDHURY Vs. SAMARBNDRA NATH BOSE
July 4, 1917
SHIBBA MAL Vs. NAURANG MAL
February 24, 1917
SHYAM LAL Vs. RAM CHARAN
November 30, 1917
SHYAMA CHARAN BHATTACHARJEE Vs. MUSTAFIZAR RAHAMAN
July 12, 1917
SIDDHAN LAL Vs. GAURI SHANKAR
May 2, 1917
SIDDIQA BIBI Vs. RAM AUTAR PANDE
June 14, 1917
SIKHAMANI PANDITHAR Vs. AMMANI AMMAL
March 1, 1917
SING PILLAI Vs. AYYANERI GOVINDA REDDI
July 27, 1917
SINGA PILLAY Vs. AYYANERI GOVINDA REDDY
July 27, 1917
SIR DORABJI JAMSETJI TATA, Vs. EDWARD FLANCE
July 3, 1917
SITA NATH SAHA BONIK Vs. MADAN MOHON DAS
August 10, 1917
SITA RAM Vs. EMPEROR
March 29, 1917
SITAL Vs. EMPEROR THROUGH GOBIND RAM
July 28, 1917
SITARAM BHAURAO DESHMUKH Vs. SAYAD SIRAJUL KHAN
February 5, 1917
SIVANARAYAN MUKHOPADHYA Vs. BHUTNATH GUCHAIT AND ANR; RASIK PATRA
May 30, 1917
SIVANUPANDIA THEVAR Vs. MEENAKSHISUNDARA VINAYAGA VISAKAPERUMAL SETHURAYAR AVERGAL MINOR ZAMINDAR OF URKAD REPRESENTED BYMRRYKRISHNA ROW AVL, MANAGER IN CHARGE OF THE ESTATE UNDER THE COURT OF WARDS
March 7, 1917
SIVANUPANDIA THEVAR AND TEN ORS Vs. MEENAKSHI SUNDARA VINAYAKA VISAKAPERUMAL SETHURAYAR AVARGAL MINOR ZAMINDAR OF URKAD REPRESENTED BY KRISHNA RAO MANAGER OF THE ESTATE UNDER THE COURT OF WARDS
March 7, 1917
SOLOMON JACOB Vs. NATIONAL BANK OF INDIA LTD
July 23, 1917
SOMASHASTRI VISHWANATH SHASTRI KASHIKAR Vs. SWAMIRAO KASHINATH NADGIR
October 3, 1917
SOMASHASTRI VISHWANATHSHASTRI KASHIKAR Vs. SWAMIRAO KASHINATH NADGIR
October 2, 1917
SOMWARPURI Vs. BHAIRON PRASAD
January 5, 1917
SONOO NARAYEN Vs. DINKAR JAGANNATH MARATHE
September 12, 1917
SOWBAGIA AMMAL Vs. MANICKA MUDALIAR
September 10, 1917
SREE RAJA MANYAM MAHALAKSHMAMMA GARU Vs. MUCHIKA APPALARAJU
November 18, 1917
SREE RAJAH VENKATA RAMAYYA APPA RAO BAHADUR ZEMINDAR VARU Vs. CHAKALI VEERASWAMIGADU (DEAD)
December 19, 1917
SREEMATI AKIYANNESSA Vs. ABDUL GANI SADAGAR
February 13, 1917
SRI MAHANT PRAYAGA DOSS JEE VARU Vs. VENKAMA NAIDU,; PGURAPPA NAIDU,;MUNIAPPA NAIDU AND ARANGAPPA NAIDU
October 16, 1917
SRI NARAIN Vs. JAGANNATH
June 29, 1917
SRI SETHURAMASWAMIAR Vs. SRI MERUSWAMIAR
October 23, 1917
SRI VIDHYA THEERTHA SWAMIGAL; M RAGVENDRA ROW Vs. VENKATARAMA IYER
September 19, 1917
SRI VIDHYA VARUTHI THEERTHA SWAMIGAL THROUGH HIS AUTHORISED AGENT, M RAGAVENDRA ROW Vs. VENKATARAMA AIYAR
September 19, 1917
SRI VIKRAMA DEO GARU Vs. SRI SRI SRI VIKRAMA DEO MAHARAJULUGARU
April 27, 1917
SRIKAKOLAPUR VENKATARAJU Vs. GUDIVADA RAMANUJAM
December 5, 1917
SRIMATI ANILA DEBI Vs. MONI MOHAN MUKERJEE
June 8, 1917
SRIMATI KARIMUNNESSA CHOWDHURANI WIDOW OF SYED MIR ALUM; SYED BADRUL HYDER CHOWDHURY Vs. SRIMATI EKIWA; ALI ASHRAF CHOWDHURY
January 5, 1917
SRIMATI KIRPA DEVI Vs. RAM CHANDER SARUP
November 7, 1917
SRIMATI NAGENDRA BALA DASSI WIFE OF NABAKUMAR HAZRA Vs. DEBENDRA NATH MAHIS
August 29, 1917
SRIMATI NARAINMOYI DASI; UMESH CHANDRA DEY Vs. UMESH CHANDRA DEY; SRIMATI NARAINMOYI DASI
February 2, 1917
SRIMATI RAJABALA DASI Vs. SHYAMA CHARAN BANERJEE
November 21, 1917
SRIMATI SYAM PEARY DASSYA WIDOW OF MADHUSUDAN DASS Vs. EASTERN MORTGAGE AND AGENCY COMPANY LTD,
April 3, 1917
SRIMATY TARANGINI DEI WIFE OF ABINASH CHANDRA BERA Vs. BAIKUNTHA NATH MANDAL
March 27, 1917
SRINIVASA RANGA ROW PANTULU (DIED) BY THE OFFICIAL ASSIGNEE, HIGH COURT Vs. RAJA KUMARA VENKATA PERUMAL RAJAH BAHADUR VARU, MINOR RAJAH OF KARVETNAGAR BY HIS GUARDIAN MRWAVARADACHARIAR
September 19, 1917
SRINIVASA RUNGA ROW PANTULU (DEAD) (REPRESENTED BY THE OFFICIAL ASSIGNEE HIGH COURT) Vs. RAJAH OF KARVETNAGAR BY HIS GUARDIAN VARADACHARIAR
September 19, 1917
SRINIVASA UPADYA Vs. RANGANNA BHATTA (DIED)
November 29, 1917
SRIRAM CHANDRA NAIK Vs. HRIDOY NATH GUPTA
March 13, 1917
SRIRAM SRIRAL NAYUDUAND L KRISHNASWAMI NAYUDU Vs. SRIRAMULU NAYUDU BY AGENT ARMUJHA MUDALIAR
October 1, 1917
SUBAL CHANDRA CHOWDHURY Vs. MOSARAF ALI
January 29, 1917
SUBBA RAO Vs. PSWAMIA PILLAI
September 17, 1917
SUBBARATNA MUDALI Vs. BALAKRISHNASWAMI NAIDU
April 3, 1917
SUBBARAYA CHETTIAR (DEAD) Vs. PAPATHI AMMAL ALIAS LAKSHMI AMMAL
November 2, 1917
SUBBARAYA CHETTY Vs. NACHIAR AMMAL
December 20, 1917
SUBBI GANPATIBHATTA NEELMANE Vs. RAMKRISHNABHATTA SHANKARBHATTA
September 5, 1917
SUBRAMANIA AIYAR Vs. ALVRRMMUTHIA CHETTIAR (DEAD)
August 18, 1917
SUBRAMANIA AIYAR Vs. NAMASIVAYA ASARI
December 11, 1917
SUBRAMANIA AIYAR Vs. NARAYANASWAMI VANDAYAR ALIAS NARAYANASWAMI TEVAR
October 30, 1917
SUBRAMANIA AYYAR Vs. ALVRRMMUTHIA CHETTIAR
September 18, 1917
SUBRAMANIAN CHETTY Vs. VIJIA RAGHUNATHA PILLAI
September 4, 1917
SUBROYA GOUNDAN Vs. PERUMAL CHETTIAR
July 23, 1917
SUDHANYA KUMAR PODDAR Vs. GOURANGA CHANDRA SAHA CHOWDHURY
April 19, 1917
SUDHIR CHANDRA DAS Vs. KAMAL CHANDRA DUTTA
July 5, 1917
SUDHIR CHUNDER SETT Vs. SPED ABDULLA-UL-MUSAVI
July 6, 1917
SUGHRA BIBI Vs. KAMR-UN-NISSA BIBI AND MUHAMMAD ISMAIL
April 11, 1917
SUJAL BISWAS Vs. SAMIRUDDIN MANDAL
June 6, 1917
SUKHLAL RAI Vs. LACHMI NARAYAN RAI
February 13, 1917
SULTAN AHMAD Vs. SRIMATI SAFRA KHATUN
July 5, 1917
SUNDAR NATH Vs. MALLU
April 2, 1917
SUNDARA SINGH Vs. PAZHAMALAI PADAYACHI
December 10, 1917
SUNDARAM AYYAR Vs. KING-EMPEROR
November 21, 1917
SUNKURU SURYANARAYANA ALIAS LAKSHMINARAYANA, BEING A MINOR BY HIS MOTHER AND GUARDIAN SUNKURU BHIMALA Vs. SUNKURU RAMADOSS
August 29, 1917
SUNNASI KUDUMBAN Vs. SIVASUBRAMANIA KONE
March 21, 1917
SUPPU SOKKAYYA BHATTAR Vs. SUPPU BHATTAR ALIAS SKALYANA BHATTAR, MINOR BY HIS GUARDIAN KARPURA SUNDARA BHATTAR
October 11, 1917
SURAJMAL B MEHTA Vs. BGHORNIMAN
November 5, 1917
SURAJUBALA DASSI Vs. JAGESWAR RAI
June 21, 1917
SURENDRA KRISHNA ROYCHOUDHURY Vs. PEARY MOHAN ROY
June 18, 1917
SURENDRA MOHAN SINHA Vs. RJENDRA NATH ROY
August 28, 1917
SURENDRA NATH BHAUMIK Vs. GAYESHUDDIN
July 9, 1917
SURENDRA NATH GHOSH; KALI GOPAL MOZOOMDAR Vs. KALIGOPAL MOZOOMDAR; SURENDRA NATH GHOSE
July 3, 1917
SURENDRA NATH GOSWAMY Vs. RAJANI KANTA DAS
March 12, 1917
SURENDRANATH DEY Vs. RAJINDRA CHANDRA CHANDRA AND ANRMINORS BY THEIR GRANDFATHER AND GUARDIAN JIBAN CHANDRA CHANDRA
July 30, 1917
SURI MARKANDEYA SASTRI Vs. GOTTUMUKKALA SUBHANADHRA CHARYULU
July 24, 1917
SURJA DATTA SARMA DOLOI Vs. EKADAHIA KOCH; LAKHIRAM THAKURIA; SONI KOLITA; BHOKHURA KOCH
February 14, 1917
SURYANARAYANA ALIAS LAKSHMI NARAYANA (MINOR BY HIS MOTHER AND GUARDIAN S BHIMALA) Vs. RAMADOSS
August 29, 1917
SWAMINATHA MUDALI Vs. MSARAVANA MUDALI
February 28, 1917
SWARNA MOYI DASI Vs. GAYRATULLA SARDAR AND SRIDHAR MANDAL
April 22, 1917
SYED ALI MOHAMMAD SHAH Vs. RAM NARAIN
March 29, 1917
SYED ALI SARKAR Vs. SRIMATI MANIKJAN BIBI, WIDOW OF WAJADDI SARKAR
August 15, 1917
SYEDUNNESSA KHATUN Vs. AMIRUDDI
April 23, 1917
T A CHIDAMBARAM CHETTY Vs. MLMRAMANATHAM CHETTY
January 25, 1917
T KRISHNAMACHARLU Vs. APPAN GOVINDA RAMANUJA PEDDA JIYANGARLU VARU
March 13, 1917
T KRISHNAMURTHI IYER Vs. PARVATHI AMMAL
July 30, 1917
T P GOVINDAN NAIR Vs. KCHERUVAMMA ALIAS KALLIANI AMMA
October 5, 1917
T RANGAYYA REDDY Vs. VSSUBRAMANYA AIYAR
January 16, 1917
T S MURUGESAM PILLAI Vs. MANICKAVASAKA DESIKA
January 23, 1917
T W HIGGINS Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL THROUGH THE COLLECTOR OF CHITTAGONG
December 18, 1917
TADEPALLI PEDA NAGABHUSHANAM; TADEPALLI SUBBAROW; TADEPALLI KRISHNAYYA Vs. TADEPALLI PITCHAYYA; TADEPALLI PITCHAYYA; TADEPALLI PITCHAYYA
July 26, 1917
TAHER KHAN Vs. EMPEROR
August 14, 1917
TAJBI ABALAL DESAI Vs. MOWLAKHAN ALIKHAN DESAI
February 6, 1917
TAKARUNNESSA CHOWDHURANI WIFE OF MAJIUDDIN CHOWDHURY; TARINI CHARAN SARKAR Vs. TARINI CHARAN SARKAR AND ANRAND ON HIS DEATH HIS HEIR AND REGAL REPRESENTATIVE HIS SON JYOTISH CHANDRA SARKAR; TAKARUNNESSA CHOWDHURANI WIFE OF MAJIUDDIN CHOWDHURY
July 10, 1917
TAPSI SINGH Vs. HARDEO SINGH
July 17, 1917
TAPTI PRASAD Vs. EMPEROR
May 26, 1917
TARINI CHARAN SARKAR; BISHUN CHAND Vs. BISHUN CHAND; SRI KISHUN LAL
November 26, 1917
TEJ SINGH Vs. BANWARI LAL
May 18, 1917
TEKAT MAL OSWAL Vs. ANANDA MOY BASU
January 9, 1917
TENJERLA SURYANARAYANA Vs. PRABHALA SUBBAYYA
October 16, 1917
THACHARATH PARKUM ETATHATTA KANNAN RAMAN KURUP (DEAD) Vs. THAYATH VEETIL PARKUM KAYATHIRAKKAL CHAPPAN NAIR
August 14, 1917
THAKUR DAMBAR SINGH Vs. MOHAMMAD MUNAWAR ALI
November 10, 1917
THAKUR DAMBER SINGH Vs. KALYAN SINGH
November 12, 1917
THAKUR DAS Vs. EMPEROR
April 19, 1917
THAKUR DAS Vs. EMPEROR
October 1, 1917
THAKUR SRI SRI RADHA KRISHNA CHANDERJI Vs. RAM BAHADUR
August 30, 1917
THAKURDAS MOTI LAL Vs. JOSEPH ISKENDER
January 3, 1917
THATHAMANGALAM PARAKAT SAMU MENON Vs. VENGANNAT SWAROOPAM RAJA VASUDEVA RAVI VARMA STYLED VALIA NAMBIDI
November 6, 1917
THAVASI AMMAL ALIAS MAHALAKSHMI AMMAL Vs. SALAI AMMAL
October 2, 1917
THEMA Vs. KUNHI PATHUMA
March 20, 1917
THENAL AMMAL Vs. SOKKAMMAL AND FORTY-SIX ORS
April 11, 1917
THIRAVIYAM PILLAI Vs. LAKSHMANA PILLAI
November 19, 1917
THODAPUZHA RUBBER COMPANY LIMITED Vs. REGISTRAR AND ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES
July 16, 1917
TIKA RAM Vs. BAID RAM
January 3, 1917
TILAK BRITTIAL Vs. RUDESWAR
April 4, 1917
TIMAJI KRISHNA POTDAR Vs. RAMA PIRAJI BHATKHANDE
September 25, 1917
TIRUMALAI KANDAMA KONDALA NAGAYYA RAMAKRISHNA KADIRVELUSAMINAICKER, MINOR BY HIS MOTHER AND GUARDIAN, VELUTHAYAMMAL Vs. EASTERN DEVELOPMENT CORPORATION LTDTHROUGH ITS AUTHORISED AGENT, PWPARTRIDGE WITH GENERAL POWER OF ATTORNEY FROM HDDRUMMOND, THE DIRECT
March 27, 1917
TIRUMALAI MUTHUVEERA PARAMASIVA VENKITASAMI NAICKER Vs. MUTHUSAMI PILLAI
October 25, 1917
TIRUMALAI MUTHUVEERA PARAMASIVA VENKITASWAMI NAICKER Vs. MUTHUSAMY PILLAI
October 25, 1917
TITTU GOPALACHARIAR Vs. MAIYAPPA CHETTY
November 14, 1917
TUB COLLECTOR OF MUTTRA Vs. BALDEO SINGH
April 16, 1917
UDAI NARAIN GAIN Vs. RAMANATH MIDDA
May 24, 1917
UMAR KHAN Vs. EMPEROR
February 23, 1917
UMESH CHANDRA DUTTA, MINOR BY HIS FATHER AND NEXT FRIEND JUGAL KISHORE DUTTA Vs. JOY NATH DAS
August 24, 1917
UMESH CHANDRA ROY Vs. SATIS CHANDRA ROY
June 29, 1917
UMESH CHANDRA ROY Vs. SURENDRA CHANDRA DUTTA ALIAS GEDU DUTTA
March 2, 1917
UNNAMALAI AMMAL Vs. MATHAN ALIAS ARUNACHALAM
July 20, 1917
UPENDRA NARAIN ROY Vs. JANAKI NATH ROY
July 4, 1917
UPENDRALAL GUPTA Vs. JOGESH CHANDRA ROY
January 7, 1917
V A CHELLAM AIYAR Vs. CORPORATION OF MADRAS
March 30, 1917
V KRISHNAIYAH Vs. CGAJENDRA NAIDU
March 20, 1917
V PERUMAL PILLAI Vs. RMMRMRAMAN CHETTIAR
April 28, 1917
V RANGA RAO Vs. KITHORI AMMAL
August 14, 1917
V SUBRAMANIA IYER Vs. RATHNAVELU CHETTY
May 4, 1917
VADDADI SANNAMMA Vs. KODUGANTI RADHABHAYI
November 21, 1917
VADLA NAGIAH Vs. VALURU DIVAKARA MUDALIAR, DECEASED, BY HIS LEGALREPRESENTATIVE VALURU PDRDSHOTHAMA
February 12, 1917
VADLAMANY VENKATESAM (DECEASED); Vs. MANGIPUDI VISWANADHAM
August 10, 1917
VADLAMUDI GOPALAKRISHNAYYAAND VADLAMUDI SUBBA RAO MINOR, BY NATURAL FATHER AND GUARDIAN VADLAMUDI SEETHARAMASWAMY; VADLAMUDI GANGAYYA; VADLAMUDI MANIKYAM AND VADLAMUDI VENKATASUBBA ROW Vs. VADLAMUDI GANGAYYA; BOBBA PADMANABHYYA; VADLAMUDI LINGAYYA
January 15, 1917
VADLUR CHINNA NAGI REDDY Vs. DEVINENI VENKATRAMANIAH
November 21, 1917
VAIDYANATHA SASTRI Vs. SAVITHRI AMMAL
July 26, 1917
VAIGUNTATHAMMAL Vs. VALLIAMMAN AMMAL
May 1, 1917
VAIRAPPA THEVAN Vs. SUBBIAH THEVAN
December 20, 1917
VAITHILINGA ODAYAR Vs. ATYATHORAI ODAYAR
January 16, 1917
VAITHILINGAM CHETTY Vs. KALIAPERUMAL MUDALI
December 18, 1917
VANJAPURI GOUNDAN Vs. PACHAMUTHU GOUNDAN
September 18, 1917
VANKAMAMIDI MAHALAKSHMAMMA Vs. VENKAMAMIDI RAJAMMA ALIAS RAJA LAKASHMAMMA
March 2, 1917
VASUDEVA MUDALIAR Vs. MAVELAPPA NADAR
September 3, 1917
VELLAYAPPA MOOTHAN Vs. KRISHNA MOOTHAN
August 24, 1917
VEMA RANGIAH CHETTY Vs. VMVAJRAVELU MUDALIAR
September 12, 1917
VENKATASUBBA SASTRIAL; VENKATASUBBA SASTRIAL Vs. VSUBRAMANIA AITAR; VSUBRAMANIA AIYAR
March 20, 1917
VENKATASWAMI NAIDU Vs. SHANMUGAM PILLAI
January 10, 1917
VENKATESWARA AIYAR Vs. APRIEXECUTOR, ARARSOMASUNDRAM CHETTIAR THROUGH HIS AUTHORISED AGENT MAYANDI
November 14, 1917
VENKATRAMAN GANAP HEGDE Vs. SHANKARNARAYAN SITARAM BHAT
July 23, 1917
VICTORIA MILLS CO LTD Vs. BRIJ MOHAN LAL
February 2, 1917
VINJANAMPATI PEDA VENKANNA Vs. VADLAMANNATI SREENIVASA DEEKSHATULU
August 28, 1917
VISHNU NARAYAN VAIDYA Vs. DISTRICT DEPUTY COLLECTOR
October 2, 1917
VISHVANATH GANESH PARANJPE Vs. KONDAJI SAKHARAM
July 27, 1917
VISHVENDRA THIRTHA SWAMIER OF SODE MUTT Vs. NATIONAL INSURANCECOMPANY LIMITED; THE SUNLIFE COMPANY
January 29, 1917
VISHWANATH GANESH PARANJPE Vs. KONDAJI VALAD SAKHRAM
July 27, 1917
VISVANATHA PANDARA SANNADHI ALIAS SUNDARA PANDARA SANNADHI; SOUTHINDIA BANK, LTD TINNEVELLY, THROUGH ITS AUTHORISED AGENT S SUBBAIYAVIER Vs. SOUTH INDIA BANK, LTD, TINNEVELLY, THROUGH ITS AUTHORISED AGENT SSUBBAIYAVIER; VISVANATHA PANDARA SANNADHI ALIAS S
August 23, 1917
VITTA TAYARAMMA BY HER CONSTITUTED ATTORNEY KOPPARAPU CHINNA VENKATASUBBAYYA Vs. CHATAKONDU SIVAYYA
July 30, 1917
VYSRAVANATH MANAKAL RAMAN SOMAYAJIPAD Vs. MARAMPURE THALAKKODI MADHATHIL KARNAVATHI KUNHU KUTTI KOVILAMMA
November 15, 1917
W KALMATAPPA Vs. JOISH NARAYANA BHAT
April 18, 1917
WAZUDDI Vs. RAHIMUDDI
June 29, 1917
YAMAJALA SANJEVUDU Vs. NAKKA VENKADU
November 30, 1917
YAR MOHAMMAD SAHA Vs. HAYAT MOHAMMAD SAHA
July 27, 1917
YEGNARAMA DIKSHITAR Vs. GOPALA PATTAR
May 1, 1917
YELIKEPALLI VENKAYA Vs. SRI RAJA VENKATRAMAYYA APPARAO SINCE DECLARED MAJOR
August 16, 1917
ZAIB-UN-NISSA BIBI Vs. MAHARAJA PARBHU NARAIN SINGH
May 30, 1917
ZAMIR MUNSHI Vs. BISSESWARI DEBYA CHOWDHURAIN
January 30, 1917
ZIPRU TALHOO Vs. HARI SUPDUSHET VANI
July 10, 1917