Case Index

Title
Date
A. HYMA & ANR. Vs. TATA AIG INSURANCE CO. LTD. & 3 ORS.
August 11, 2017
A.P. STATE SEEDS DEVELOPMENT CORPORATION LTD. REP BY ITS MANAGER, 4TH LANE KANNAVARI THOTA GUNTUR A.P Vs. NALLURI RAM BABU S/O SUBBAIAH R/O UNGUTRU AMRAVATHI MANDAL GUNTUR A.P
February 14, 2017
A.V. COTTEX LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
April 28, 2017
AAKRITI JAIN D-23 Vs. M/S. UNITECH LIMITED
June 1, 2017
ABHAY CARRIERS (P) LIMITED Vs. THE ORIENTAL INSURANCE CO. LIMITED
July 27, 2017
ABHISHEK KUMAR & ANR Vs. NITESH URBAN DEVELOPMENT PVT LTD
September 5, 2017
ABHISHEK ROY Vs. M/S. UNITECH LIMITED
April 11, 2017
ACHAMBHIT PRASAD GUPTA Vs. ORIENTAL INSURANCE CO. LTD.
January 20, 2017
ACKRUTI JAY DEVELOPERS AND OTHERS Vs. SHASHI GOVIND GADAKH
January 6, 2017
ADANI WILMAR LIMITED FORTUNE TOWER Vs. ORIENTAL INSURANCE CO. LTD.
February 20, 2017
ADESH VIJH Vs. M/S. PARSVNATH DEVELOPERS LTD.
August 11, 2017
ADITYA CONSTRUCTION CO. INDIA (P) LTD. Vs. M. SRINIVAS AND ANOTHER S/O. M. KRISHNA RAO
March 3, 2017
ADITYA SHARMA S/O. SHRI RAKESH KUMAR Vs. M/S. CHADHA MOBILE HOUSE PVT. LTD. AND 2 OTHERS
April 7, 2017
ADVANCE ISPAT (INDIA) LTD Vs. PARSVNATH DEVELOPERS LIMITED
July 13, 2017
AEGON RELIGARE LIFE INSURANCE COMPANY LTD. Vs. ADARI LAKSHMI
October 9, 2017
AERENS GOLDSOUK INTERNATIONAL LIMITED Vs. PRIYA CHAUDHARY & ANR.
February 7, 2017
AFTAB SINGH Vs. EMAAR MGF LAND LTD.
July 13, 2017
AGARWAL ORTHOPEDIC HOSPITAL Vs. SANDEEP ARORA
February 20, 2017
AGRA DEVELOPMENT AUTHORITY Vs. SMT. SHAMIM MUFEES
December 6, 2017
AGRICULTURAL INSURANCE CO. OF INDIA LTD. SAMGHI UPASANA TOWER, 4TH FLOOR, C098 C SCHEME, SUBHASH MARG, NEAR AHINSA CIRCLE JAIPUR RAJASTHAN Vs. HEM SHANKAR AND ANOTHER S/O KACHRULAL JOSHI R/O TALORE AASPUR DUNGRAPUR RAJASTHAN
February 1, 2017
AGRICULTURE INSURANCE CO. OF INDIA LTD. Vs. RAMKESHWAR SINGH
January 19, 2017
AHMEDABAD MERCANTILE CO Vs. M/S. JAINIK & COMPANY PROPRIETOR SMT. HEMANGINI DEEPAK SHAH
April 12, 2017
AIR ARABIA AIRLINE Vs. DR. ASHOK KATARIA
April 7, 2017
AIR INDIA LTD. Vs. SUBHASH KASHINATH
July 3, 2017
AIR INDIA LTD. CHAIRMAN & MANAGING DIRECTOR Vs. A. MADHASAMY & 2 ORS. RESERVE BANK OF INDIA
February 20, 2017
AJAY AGGARWAL Vs. UNITECH RELIABLE PROJECTS PVT. LTD.
January 11, 2017
AJAY AGGARWAL & ANR Vs. UNITECH RELIABLE PROJECTS PVT LTD
December 5, 2017
AJAY BABU & ANR ; S B C INFRA PROJECTS INDIA LTD Vs. M V S N VIJAY KUMAR
December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. PRAVEEN KUMAR BANSAL
December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. T SRIVALLI
December 18, 2017
AJAY BABU & ANR ; SBC INFRA PROJECTS INDIA LTD Vs. P S B BHARATH
December 18, 2017
AJAY DEEP GARG Vs. M/S. IDEB PSB ESTATES PVT. LTD.
July 24, 2017
AJAY KHANDEL & ANR. Vs. PRAKASH NURSINGH HOME & ANR.
October 4, 2017
AJAY KUMAR Vs. L.N. MITHILA UNIVERSITY, DARBHANGA
March 29, 2017
AJAY KUMAR Vs. M/S. ANAND AUTO MOBILE & ANR.
August 2, 2017
AJAY SARDANA & ANR ; DAMAN SARDANA Vs. UNITECH LIMITED
June 28, 2017
AJEET LEKHRAJ ARENJA Vs. M/S. UNITECH LTD.
February 9, 2017
AJIT SANTOKCHAND SURANA Vs. NATIONAL INSURANCE CO. LTD.
May 4, 2017
AJMER URBAN COOPERATIVE BANK LTD. Vs. MANISH WILLIAMS
November 2, 2017
AJMER VIDYUT VITRAN NIGAM LTD Vs. SURRENDER SON OF MOTI RAM
December 18, 2017
AJOY NARAIN Vs. M/S. UNITECH LIMITED
November 27, 2017
AKSHAY & ANR. Vs. ADITYA & ORS.
November 28, 2017
AKSHAY CHHABRA Vs. M/S. UNITECH LIMITED
July 21, 2017
AKSHAY SOOD Vs. M/S. PAL INFRASTRUCTURE & DEVELOPERS PVT LTD. & ANR.
January 2, 2017
ALCHEMY BIOTECH PVT. LTD. 3, AND 4 IIND FLOOR, D BLOCK, DOSHI GARDEN SHOPPING MALL, ARCAT ROAD, VADAPALANI, CHENNAI Vs. M/S. MAHALAKSHMI PAINTS G
January 10, 2017
ALI BARAMY ASHIYANA KURIYAL LANE KOZHIKODE KERALA Vs. COUNRTY VACATIONS INTERNATIONAL HOLIDAY CLUB AND OTHER YMCA INTERNATIONAL CULTURAL COMPLEX YMCA CROSS ROAD CALICUT
January 4, 2017
ALIENS DEVELOPERS (P) LTD. Vs. SYED SADIQ HUSSAIN
February 9, 2017
ALLAHABAD BANK Vs. AMAR LAL BANSAL S/O. LT. SH. DULI CHAND BANSAL
December 12, 2017
ALOK JAIN S/O JUGAL KISHOR JAIN Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO LTD & 2 ORS; BAJAJ ALLIANZ LIFE INSURANCE CO LTD; CENTRAL BANK OF INDIA THROUGH BRANCH MANAGER, BRANCH AKALTARA
August 14, 2017
ALOK SINHA S/O SHRI PRAKASH CHANDRA SINHA. Vs. MAHINDRA & MAHINDRA LTD. AND 2 OTHERS
July 26, 2017
ALOP KUMAR MITTAL Vs. NEELKANTH TOWN PLANNER PVT. LTD. & ANR.
November 27, 2017
ALPANA GUPTA Vs. MD., JAI KRISHNA KRISHNA ARTEC
May 24, 2017
ALPHA & OMEGA DIAGNOSTICS (INDIA) LTD. Vs. ASSET RECONSTRUCTION COMPANY OF INDIA LTD.
July 31, 2017
AMAL KUMAR MUKHERJEE Vs. TARAK NATH SARKAR
January 31, 2017
AMAN KAPOOR Vs. NATIONAL INSURANCE CO.
April 17, 2017
AMAR BHUSHAN PARKASH Vs. PRINCIPAL DR. ZAKIR HUSSAIN TEACHER TRAINING COLLEGE LAHARIASARI
February 21, 2017
AMAR BHUSHAN PRAKASH Vs. MANAGER, LEGAL, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD & ANR ; CHAIRMAN, BAJAJ ALLIANZ LIFE INSURANCE COMPANY LTD
November 15, 2017
AMAR BHUSHAN PRAKASH Vs. CHAIRMAN, BAJAJ ALLAINZ LIFE INSURANCE COMPANY LTD & 3 ORS ; REGIONAL OFFICE; MANAGER, MEDICARE TPA, SERVICES(I) PVT LTD ; T A M PANKAJ KUMAR
November 15, 2017
AMAR BHUSHAN PRAKASH S/O LATE RAM PRAKASH SINGH Vs. BRANCH MANAGER MANAGER
March 28, 2017
AMAR EDUCATION SOCIETY Vs. CMD, PUNJAB AND SINDH BANK AND OTHER 21, RAJENDER PALACE NEW DELHI
January 19, 2017
AMAR NATH CHATURVEDI AND OTHERS S/O LATE SHRI SHYAM SUNDER CHATURVEDI. Vs. CHHABRA HOSPITAL AND 6 OTHERS
January 17, 2017
AMARJIT KAUR W/O. SHRI JOGINDER SINGH Vs. KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD.
February 28, 2017
AMARNATH Vs. LIFE INSURANCE OF INDIA LTD. JAUNPUR DISTRICT
February 27, 2017
AMBIKA KNITTING MILLS (P) LTD Vs. NEW INDIA ASSUARNCE CO LTD
December 19, 2017
AMIT PURWANT JOINT VENTURE & 3 ORS Vs. MANISHA SANDEEP THAKUR & ANR
December 12, 2017
AMIT TYAGI Vs. UNITECH HI-TECH DEVELOPERS LTD. & 2 ORS.
August 25, 2017
AMITAVA NEOGI Vs. ORBIT CORPORATION LIMITED AND ANOTHER
July 17, 2017
AMIYA DAS S/O. SHRI B.M. DAS Vs. VIJENDRA SING DIWAKAR S/O. LATE JAWAHAR LAL DIWAKAR
February 21, 2017
AMRIK SINGH GILL & ANR. S/O. SH. DEVA SINGH Vs. M/S. ANSAL PROPERTIES AND INFRASTRUCTURE LTD.
August 2, 2017
AMRITA ROSHA JAIN & ANR. Vs. ARVINDER SINGH GREWAL & 3 ORS.
August 25, 2017
AMRITSAR IMROVEMENT TRUST Vs. INDERJIT BHATIA
November 24, 2017
AMWAY INDIA ENTERPRISES PVT. LTD. Vs. CONSUMER GUIDANCE SOCIETY
October 31, 2017
ANDHRA BANK AND ORS., SRISAILAM BRANCH SRISAILAM A.P. Vs. AKHIL BHARTIYA BRAHAMINA KARIVENA NITYA ANNADANA SATRAM
March 22, 2017
ANIL & CO Vs. SHIPPING CORPORATION OF INDIA
November 14, 2017
ANIL KUMAR DUBEY Vs. BRANCH MANAGER / SENIOR DIVISIONAL MANAGER, LIC OF INDIA & ANR ; REGIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA
October 12, 2017
ANIL KUMAR GARG S/O KAPOOR CHAND GARG; KAMALDEEP BHUCHAR @ KANWAL DEEP BHUCHAR RESIDENT OF MOHALLA BHUCHARAN NAWANSHAHR, TEHSIL NAWANSHAHR, DISTRICT SBS NAGAR PUNJAB; GURDEV KAUR W/O OF CAPT SUKHDEV SINGH Vs. NAWANSHAHR IMPROVEMENT TRUST SHAHIB BHAGAT SINGH NAGAR THORUGH ITS CHAIRMAN/AAEXECUTIVE OFFICER LUDHIANA PUNJAB
August 24, 2017
ANIL KUMAR JAIN Vs. M/S. EMAAR MGF LAND LIMITED
February 6, 2017
ANIL KUMAR JAIN S/O LT KAILASH CHAND JAIN Vs. RELIANCE GENERAL INSURANCE CO LTD THROUGH ITS GENERAL MANAGER
November 17, 2017
ANIL RAMCHANDRA BABHALE Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
May 24, 2017
ANIL S/O. GANGADHAR LANJEWAR Vs. AJAY & 2 ORS. S/O. MOTILAL KEDIA
April 18, 2017
ANIRUDDHA SINGH Vs. JAI PRAKASH ASSOCIATES LTD. AND OTHERS
March 14, 2017
ANJALI PRASAD W/O LATE RAMESH PRASAD Vs. NEW INDIA ASSURANCE COMPANY LTD REPT BY DIVISIONAL OFFICER-III
September 1, 2017
ANJANI GUPTA Vs. FUTURE GENERALLY INDIA INSURANCE COMPANY
December 12, 2017
ANJU KALSI Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
March 24, 2017
ANKESH GOYAL S/O MOHAN LALA GOYAL Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD & ANR; ESTATE MANAGERHOUSING BOARD FIRST SANGANER JAIPUR RAJASTHAN
April 7, 2017
ANKUR AERON Vs. BAGZONE LIFESTYLES PVT. LTD. & ORS.
May 9, 2017
ANKUR GOSWAMI Vs. SUPERTECH LIMITED & ANR.
July 13, 2017
ANMATI DEVI Vs. PAWAN AUTOMOBILES & ORS.
February 20, 2017
ANSAL HOUSING AND CONSTRUCTION LTD Vs. TULIKA GUPTA & ANR; GEETA GUPTA
August 24, 2017
ANSAL LOTUS MELANGE PROJECTS (P) LTD. Vs. ABHILASH KUKANA & ANR. 458, LILA CHOWK PURANI ABADI, SRIGANGA NAGAR RAJASTHAN
February 10, 2017
ANTONIO PAULO LOBO Vs. NANDINI PRAKASH SINARI & ORS.
February 2, 2017
ANUPAMA COLLEGE OF ENGINEERING THROUGH ITS CHAIRMAN Vs. AMIT AHLAWAT
May 26, 2017
ANURAG SHUKLA & ANR. Vs. JAIPRAKASH ASSOCIATES LTD.
July 17, 2017
ARBIND KUMAR Vs. BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD & 4 ORS ; REGIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD ; BRANCH MANAGER, STATE BANK OF INDIA; DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD ; C M D NATIONAL INSURANCE COMPANY LTD
November 15, 2017
ARCHANA PATEL Vs. NATIONAL INSURANCE CO LTD
September 5, 2017
ARIISTO DEVELOPERS PVT LTD & 3 ORS ; HIREN NARENDRA PATEL; BHAVESH PALAN; ATITHI NAREDRA PATEL Vs. CHANDRAKANT NAGJI PATEL
September 19, 2017
ARINDAM KAR Vs. PROPRIETOR, RUPASHI CINEMA HALL
October 12, 2017
ARUN INKS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
May 24, 2017
ARUN KUMAR 556, RADIO STATION LANE, NEAR A.I.R. JALANDHAR PUNJAB Vs. SADHU SINGH & ORS. VILLAGE AND PO MUCCHAL THE. BABA BAKALA AMRITSAR PUNJAB
February 14, 2017
ARVIND NEVITIA Vs. M/S. UNITECH LIMITED
July 19, 2017
ARVIND NIGAM S/O. SH. RAJA NIGAM Vs. NEW INDIA ASSURANCE COMPANY LIMITED & 2 ORS.
February 20, 2017
ARVIND YADAV Vs. OMAXE AZORIM DEVELOPERS PVT. LTD.
April 20, 2017
ASHA DEVI Vs. LIFE INSURANCE CORPORATION LTD.
December 7, 2017
ASHISH KUMAR JAISWAL Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. AND OTHERS
January 19, 2017
ASHISH KUMAR WALECHA S/O. SHRI SEVAK RAM WALECHA Vs. MANAGER CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD. & ANR.
April 20, 2017
ASHISH SHAH Vs. NEW INDIA ASSURANCE CO LTD & ANR
December 22, 2017
ASHISH SINGH AND OTHER Vs. M/S. ALCHEMY INDIA AND 3 OTHERS
January 10, 2017
ASHOK AGGARWAL Vs. IMPROVEMENT TRUST
August 11, 2017
ASHOK BABULAL VARDHAN Vs. AMIT ESTATE CO-OPERATIVE HOUSING SOCIETY LTD & ANR
November 9, 2017
ASHOK BASU SON OF LATE BHABESH CHANDRA BASU Vs. M/S. D.K. CONSTRUCTION AND 4 ORS. (PROPRIETOR SRI DEEPTEN DAS)
March 29, 2017
ASHOK KUMAR Vs. FRONTIER AUTOWORLD PVT. LTD.
September 11, 2017
ASHOK KUMAR AGRAWAL Vs. MANAGER, NEW INDIA ASSURANCE CO. LTD.
November 7, 2017
ASHOK KUMAR DHAWAN AND 2 OTHERS SON OF SH. TARA CHAND DHAWAN Vs. KOTAK MAHINDRA BANK LTD. AND 2 OTHERS
July 25, 2017
ASHOK MITTAL Vs. M/S. UNITECH LIMITED
November 7, 2017
ASHRAFBI KHUTUBUDDIN NALBAND Vs. SHEHTAJ & ANR.
December 5, 2017
ASLEEN KAUR Vs. PUNJAB STATE POWER CORPORATION LTD
February 9, 2017
ASSISTANT ENGINEER, JODHPUR VIDYUT VITRAN NIGAM LTD. Vs. MAZID
May 9, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. PANDURANG
October 12, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. NITYAMATBI GAFAR MANER
November 9, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES Vs. L. SUNDARARAJAN
October 10, 2017
ASSTT. PROVIDENT FUND COMMISSIONER Vs. PUSHPAVALLY & ANR.
June 15, 2017
ATANU MUKHERJEE Vs. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PVT. LTD.
March 7, 2017
ATUL GAUR Vs. STANDARD CHARTERED BANK LTD & ANR ; CREADIT INFORMATION BUREAU (INDIA) LTD
October 11, 2017
ATUL MOHAN JOSHI Vs. SHUBH ENTERPRISE
September 15, 2017
AU FINANCIER (INDIA) LTD. REGISTERED OFFICE AT 19 DHULESHWAR GARDEN, AJMER ROAD JAIPUR RAJASTHAN Vs. JITENDRA SINGH CHOUDHARY S/O PRABHULA, R/O KUTUPURA JATAN NEAR RAILWAY STATION MAINTOWN, SAWAI MADHOPUR RAJASTHAN
March 7, 2017
AUTO HANGAR INDIA PVT. LTD. Vs. HARSH LAMBAH FLAT NO. B
January 2, 2017
AVIVA LIFE INSURANCE CO. LTD. Vs. REKHABEN RAMJIBHAI PARMAR
April 12, 2017
AZAD Vs. PARAVOOR ENGINEERS
March 7, 2017
AZAZ HAIDER R/O VILLAGE PEDI P. O.FARIDPUR, BHOGI DISTT BIJNOR UTTAR PRADESH Vs. LIC OF INDIA THROUGH ITS BRANCH MANAGER, BRANCH BIJNOR DISTT. BIJNOR UTTAR PRADESH
February 14, 2017
AZURE TREE TOWNSHIPS LLP Vs. SRISHTI CO-OPERATIVE HOUSING SOCIETY LIMITED
May 26, 2017
AZURE TREE TOWNSHIPS LLP A LIMITED LIABLITY PARTNERSHIP, REGISTERED UNDER LIMITED LIABLITY, PARTNERSHIP ACT, 2008, HAVING ITS OFFICE AT 101, KALPATARU, SYNERGY, OPP. GRAND HYATT, SANTACRUZ EAST, MUMBAI Vs. SRISHTI BUILDING NO. 343 CO
May 26, 2017
B-1 DEVADIG CO-OP HOUSING SOCIETY LTD THROUGH SECRETARY Vs. N V DESHPANDE
December 7, 2017
B.S. VERMA E-305, EAST OF KAILASH Vs. MUNICIPAL CORPORATION OF FARIDABAD
February 22, 2017
B.U. BHANDARI MOTORS PVT. LTD. Vs. VIJAY PRAKASHRAO DHERE
January 5, 2017
BABLI W/O RAJ KUMAR Vs. CHIEF ADMINISTRATOR, HARYANA URBAN DEVELOPMENT
December 6, 2017
BABU PAUL Vs. MANAGER, NATIONAL INSURANCE CO. LTD
January 24, 2017
BACHHU SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
April 27, 2017
BAGALKOT TILES Vs. S D INDIKAR
November 17, 2017
BAGIT TODAY AND ANR. C/O. TODAY RETAIL NETWORK PVT. LTD. Vs. SWAMI ATMANANDENDRA SARASWATHI HALAGAIAHNAHHUNDI MYSORE
March 17, 2017
BAJAJ ALLIANZ GEN. INS. CO. LTD Vs. DR. PALLAVI PAWAN SAVE & ANR
November 28, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. HARPAL SINGH & ANR ; HARJOT SINGH
October 16, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD Vs. MAHANANDA GANGADHAR JALKOTE
February 23, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNDENT INDIA
January 9, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNDENT INDIA & 2 ORS.
February 7, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. R. HENRY RAJESH S/O. M. RAJENDRAN
February 23, 2017
BAJAJ ALLIANZ INSURANCE CO LTD Vs. SUKHBIR KAUR & 2 ORS; GENERAL MOTORS INDIA PVT LTD; ARYMAN AUTOMOBILES
August 2, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LIMITED Vs. BACHCHU
May 26, 2017
BAJAJ AUTO LTD. & ANR. Vs. CONWARE, CONTAINER FREIGHT
April 28, 2017
BAJAJ CAPITAL LTD. & ANR. Vs. SHIKHA GUPTA & ANR. D/O. JAI BHAGWAN GUPTA,
April 20, 2017
BAJAJ CAPITAL LTD. AND ANR. Vs. SHIKHA GUPTA AND ANR.
June 15, 2017
BAJWA DEVELOPER LTD Vs. KESHAVE KUMAR
November 3, 2017
BAL KRISHNA SAXENA & ANR ; NEELAM SAXENA Vs. VATIKA LTD
September 19, 2017
BALESHWAR SINGH VILLAGE AND POST PARSHURAMPUR Vs. LIFE INSURANCE CO.AND ORS. CENTRAL OFFICE AT YOGAKSHEMA JEEVAN BIMS MARG MUMBAI
March 16, 2017
BALJINDER KAUR Vs. LIC HOUSING FINANCE LIMITED
May 19, 2017
BALJIT KAUR Vs. M/S. DIVINE MOTORS & ANR.
June 8, 2017
BALJIT SINGH Vs. KUMAR HOSPITAL, PUNJAB
March 7, 2017
BALRAJ HARDWARE STORE Vs. RELIANCE GENERAL INSURANCE CO. LTD.
March 8, 2017
BALVINDER SINGH NARANG & ANR ; ANURADHA NARANG Vs. UNITECH LIMITED
November 27, 2017
BANK OF BARODA Vs. RUBIA INTERNATIONAL EXPORT INDUSTRIES
May 2, 2017
BANK OF INDIA THROUGH ITS BRANCH MANAGER, CITY CENTRE BRANCH, SANGAM CINEMA BHAWAN, G.T. ROAD, AMRITSAR PUNJAB Vs. M/S. PUNJAB HIDE CO. & 2 ORS. THROUGH ITS PARTNER SH. ASHOK SACHDEVA, S/O. SH. JAGJIT SINGH, R/O. 663
March 15, 2017
BANK OF MAHARASHTRA Vs. ABHIJIT R/O. GONDGAON, TQ. SOYGAON
August 1, 2017
BANK OF MAHARASHTRA Vs. PADMAKAR GOVIND BHASE
July 17, 2017
BANNE SINGH SHEKHAWAT S/O SHRI MADAN SINGH SHEKHAWAT Vs. PRINCIPAL JHUNJHUNU ACADEMY JHUNJHUNU INTERNATION WISOM CITY
April 6, 2017
BANSAL POLES PRIVATE LIMITED Vs. ORIENTAL INSURANCE COMPANY LTD
December 19, 2017
BANT SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS.
October 17, 2017
BANWARI LAL AGARWAL & ASHOK KUMAR PARTNERS OF PARVATI GAS AGENCY,J. P. CHOWK, DISTT. SIWAN BIHAR Vs. JITAN PRASAD S/O. LATE MUKH PRASAD, R/O. VILLAGE SARAWE TOLA, MATHIYA, P.O. SARAWE DISTT. SIWAN BIHAR
February 14, 2017
BARNALA BUILDERS AND PROPERTY CONSULTANTS Vs. ALOK SINGHAL
May 17, 2017
BARODA U P GRAMIN BANK THROUGH ITS BRANCH MANAGER Vs. VIRENDRA KUMAR SINGH & 4 ORS S/O LT RAJ MANI SINGH; DHARMENDRA KUMAR SINGH S/O LT RAJ MANI SINGH; GIRENDRA BAHADUR SINGH S/O LT RAJ MANI SINGH; DAYA NAND SINGH S/O LT RAJ MANI SINGH; SAROJ SINGH, W/O LT RAJ MANI SINGH
October 25, 2017
BELU SYAL D-1/2 Vs. UNITECH HI-TECH DEVELOPERS LTD.
January 31, 2017
BENETTON INDIA PRIVATE LIMITED Vs. RAVINDER SINGH
February 9, 2017
BHAGWAN DAS S/O LATE SHRI DULA RAM, (DECEASED HEREIN) Vs. NATIONAL INSURANCE COMPANY LTD.
February 14, 2017
BHAGWAN SINGH SHEKHAWAT, S/O SH. BHANWAR SINGH SHEKHAWAT, R/O 2C Vs. M/S. R.K. PHOTOSTATE & COMMUNICATION & 2 ORS. THROUGH ITS AUTHORIZE OFFICER /OWNER) 3D/36, B.P ( NEAR 2
March 7, 2017
BHANUBEN VALJIBHAI, AMBALIYA MOTHER & LEGAL HEIR OF DECEASED DAXAY VALJIBHAI AMBALIYA Vs. LIC OF INDIA
December 4, 2017
BHANWARLAL Vs. RAJASTHAN HOUSING BOARD
February 13, 2017
BHARAT BHUSHAN GOEL Vs. ORIENTAL INSURANCE CO. LTD.
May 30, 2017
BHARAT PETROLEUM CORPORATION LTD. Vs. OM PRAKASH AND OTHERS
May 11, 2017
BHARAT SANCHAR NIGAM LIMITED & 2 ORS ; MANAGING DIRECTOR, DISTRICT COMMUNICATION DAPARTMENT; DY CIRCLE OFFICER, (TELEPHONE) BHARAT SANCHAR NIGAM LIMITED Vs. KAILASH CHAND MEENA
October 4, 2017
BHARTI KAKKAR & ANR. Vs. UNITECH LIMITED & ANR.
January 4, 2017
BHARTIYA DAK VIBHAG Vs. KRISHNA KUMAR AGRAWAL
June 22, 2017
BHARTIYA SAMAJIK VIKAS SAMITEE Vs. NATIONAL INSURANCE COMPANY LIMITED
May 12, 2017
BHAVNA W/O ANIL JASSAL Vs. CAAN WINGS CONSULTANCY SERVICES LIMITED
November 2, 2017
BHUBANESWAR DEVELOPMENT AUTHORITY Vs. BRAHMANANDA HOTA
June 22, 2017
BHUBANESWAR DEVELOPMENT AUTHORITY & 2 ORS. A STATUTORY BODY REPRESENTED THROUGH ITS SECRETARY, AKASHSOBHA, SACHIVALAYA MARG, BHUBANESWAR DISTT Vs. SABITRI SETHI W/O SH. ANANTA SETHI, QR. NO. VIC 1/1, UNIT
February 15, 2017
BHUDHRANI HOUSING DEVELOPER (P) LTD. & 2 ORS. Vs. S.P. JAGTIANI & 2 ORS.
October 25, 2017
BHUPENDAR KUMAR BHANSALI S/O TRILOK CHAND BANSALI Vs. RAJASTHAN HOUSING BOARD JYOTI NAGAR JAIPUR RAJASTHAN
February 17, 2017
BHUPENDER SHARMA Vs. RPS INFRASTRUCTURE LIMITED
July 13, 2017
BHUPINDER KUMAR Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. & ANR.
July 4, 2017
BHURAMAL JATAV Vs. VYAVASTHAPAK, THE BAGHOR GRAM SEWA SAHAKARI SAMITI LTD. & ORS.
November 16, 2017
BHUSHAN KUMAR BATRA Vs. DR. S. P. MANDAL & ANR.
October 11, 2017
BHUSHAN THAPAR Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
June 30, 2017
BIHAR STATE HOUSING BOARD 6, MANGLES ROAD, PATNA BIHAR Vs. BINOD KUMAR SINGH S/O. LATE PARMANAND SINGH
March 17, 2017
BIJOY SHANKER OJHA Vs. BANK OF INDIA & ANR
November 7, 2017
BILLROTH HOSPITALS LTD. Vs. R. VIJAYALAKSHMI
March 16, 2017
BIMLA DEVI (DECEASED) Vs. DR. AJAY AGGARWAL & 10 ORS.
December 13, 2017
BINOD CHOUDHARY & 3 ORS. Vs. TATA MEMORIAL CENTRE & 2 ORS.
July 17, 2017
BIR SINGH S/O. SHRI MEHROO Vs. SHRIRAM GENERAL INSURANCE CO. LTD.
March 3, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. Vs. SUBHASH CHANDER & ANR.
October 24, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. AND ANOTHER Vs. ARVIND KAUR W/O. LT. SHRI INDERPAL SINGH
July 13, 2017
BIRLA SUN LIFE INSURANCE CO. LTD. AND OTHER Vs. PUSHPA SADHWANI W/O LATE SH.KISHAN CHAND
January 20, 2017
BIRLA SUN LIFE INSURANCE COMPANY LTD. Vs. MITA B. MEHTA
October 3, 2017
BIRLA SUNLIFE INSURANCE COMPANY LTD Vs. MAHENDRA TODI
October 26, 2017
BISHWA MOHAN KUMAR SINGH Vs. ORRIS INFRASTRUCTURE PVT LTD & 3 ORS
November 16, 2017
BPTP LIMITED M Vs. NALIN KHOSLA & ANR. S/O. MR. O.P. KHOSLA
February 15, 2017
BRAJESH KUMAR SENGAR AND ANOTHER RESIDENT OF 3647/D-3, VASANT KUNJ, NEW DELHI - 110 070 Vs. M/S. UNITECH LTD. AND ANOTHER THROUGH ITS MANAGING DIRECTOR, SIGNATURE TOWERS, GROUND FLOOR, NH
January 4, 2017
BRANCH MANAGER, BANK OF BARODA PADMANABHPUR BRANCH Vs. KRANTI KUMAR YADAV & ANR S/O JAGDISH YADAV; BRANCH MANAGER, IDBI BANK, BRANCH DANI BUILDING POLSAI PARA
September 18, 2017
BRANCH MANAGER, HDFC STANDARD LIFE INSURANCE CO LTD Vs. PRADOSH MANDAL & ANR; DIPSIKHA MONDAL
June 23, 2017
BRANCH MANAGER, ICICI BANK LTD. Vs. M/S. LIMENAPH CHEMICALS PRIVATE LIMITED
September 7, 2017
BRANCH MANAGER, MAX NEW YORK LIFE INSURANCE COMPANY LTD Vs. SANJEET & ORS S/O SATBIR SINGH; SWEETY D/O SATBIR SINGH; OMPATI W/O SATBIR SINGH
August 18, 2017
BRANCH MANAGER, NATIONAL INSURANCE CO LTD & ANR BRANCH OFFICE; BRANCH MANAGER,STATE BANK OF BIKANER & JAIPUR, RAJALDESAR BRANCH, TEHSIL RATANGARH DISTRICT Vs. CHURU RAJASTHAN
August 29, 2017
BRANCH MANAGER, SAHARA INDIA COMMERCIAL CORPORATION LTD. Vs. SATYA NARAYAN YADAV AND OTHER
January 24, 2017
BRANCH MANAGER, STATE BANK OF BIKANER AND JAIPUR AND ANOTHER Vs. GAURAV @ VIPIN SHARMA AND ANOTHER S/O SH.VINOD KUMAR SHARMA
September 12, 2017
BRANCH MANAGER, STATE BANK OF INDIA Vs. PADMAKAR MIRAJKAR S/O KRISHNA ARAO
December 7, 2017
BRANCH MANAGER, STATE BANK OF INDIA Vs. SHANTILAL MAGANLAL PATEL
April 5, 2017
BRANCH MANAGER, STATE BANK OF INDIA; ASST GENERAL MANAGER STATE BANK OF INDIA Vs. VARANASI BALA TRIPURA SUNDARI
November 3, 2017
BRIG. DAVINDER SINGH GREWAL Vs. M/S. R.S. REAL ESTATE
April 25, 2017
BRIJMOHAN GOYAL Vs. VICHARE ENTERPRISE
September 8, 2017
BRITISH AIRWAYS Vs. KALLOL BASU
January 19, 2017
BSES YAMUNA POWER LTD. Vs. BINA RANI GUPTA
February 10, 2017
BUDDHDEV ENTERPRISES Vs. ALKABEN CHETAN SHAH
February 9, 2017
BUDDHDEV ENTERPRISES Vs. RAMCHANDRA VAIJANATH JOSHI
January 24, 2017
C&C TOWERS LIMITED Vs. RAMAN KUMAR (NCDRC)(NEW DELHI)
August 4, 2017
C. SUKUMARAN Vs. M/S. PARASVNATH DEVELOPERS LTD.
July 18, 2017
C.G. GRIH NIRMAN MANDAL DIVISION DURG C.G., Vs. T.R. HIRWANI S/O SHRI B.S. HIRWANI
January 20, 2017
C.G. GRIH NIRMAN MANDAL THROUGH EXECUTIVE ENGINEER, DIVISION DURG, OFFICE PADMANABHPUR, DISTRICT Vs. SANJAY KUMAR DHIMAN S/O. SHRI GARIBDAS DHIMAN, R/O. E.W.S. 1260, INDUSTRIAL ESTATE, HOUSING BOARD, BHILAI, DISTRICT
March 3, 2017
C.R. YADAV & SONS, HUF THROUGH ITS KARTA Vs. MANCHANDA & MANCHANDA BUILDERS PVT. LTD. & ANR.
August 18, 2017
CANARA BANK AND 2 OTHERS Vs. SANJOY MITRA
January 6, 2017
CAPTAIN RANENDRA NATH GHOSH & 3 ORS ; MIENKUSHUMA GHOSH; SAPAN KUMAR BHATTACHARYA; RATNA BAHTTACHARYA Vs. CHIEF EXECUTIVE OFFICER, KOLKATA WEST INTERNATIONAL CITY PVT LTD & 2 ORS ; DIRECTOR, KOLKATA WEST INTERNATIONAL CITY PVT LTD ; KOLKATA WEST INTERNATIONAL CITY PVT LTD
October 24, 2017
CASE NEW HOLLAND CONSTRUCTION EQUIPMENT (INDIA) PVT. LTD. Vs. SADA NAND CHAUHAN AND OTHER R/O. MOHALLA GOBNDGARH OF RELIANCE CHEMICALS INDUSTRIES, VILLAGE AKALGARH, TEHSIL PAONTA SAHIB SIRMOR HIMACHAL PRADESH
January 18, 2017
CENTRAL BANK OF INDIA Vs. MAHARASHTRA STATE CO-OP. BANK LTD.
October 16, 2017
CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION Vs. LT. COL. T.S. KAHLON
May 19, 2017
CENTRAL GOVERNMENT EMPLOYEE WELFARE HOUSING ORGANISATION Vs. LT. COL. T.S. KAHLON
January 13, 2017
CENTRAL GOVT EMPLOYEES WELFARE HOUSING ORGANIZATION THROUGH ITS CEO Vs. VEENA RANI W/O HARISH KUMAR
August 24, 2017
CEYAKI SHIPPING PVT. LTD. Vs. NEW INDIA ASSURANCE PVT. CO. LTD.
March 21, 2017
CG POWER & INDUSTRIAL SOLUTIONS LIMITED Vs. MERCEDES-BENZ INDIA PRIVIATE LIMITED
September 11, 2017
CH. RAVI KUMAR & ANR. Vs. DR. M. SYAM SUNDER SRI VENKATESWARA HOSPITAL
May 4, 2017
CHAIRMAN, JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. RAMESH CHAND S/O. SHRI JAI RAM JAT
January 17, 2017
CHAIRMAN, JAIPUR VIDYUT VITRAN NIGAM LTD. & ANR. VIDYUT BHAWAN, JANPATH JYOTI NAGAR JAIPUR Vs. POORANMAL SOMANI SON OF SH HAR DEV SOMANI RESIDENT OF GRAM
February 23, 2017
CHAIRMAN, RAJASTHAN HOUSING BOARD AND ANOTHER, JYOTI NAGAR, JAIPUR RAJASTHAN Vs. DEVKI SHARMA (DEAD)
March 2, 2017
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. CHARANJIT KAUR W/O. SHRI BALWANT SINGH
May 24, 2017
CHANDIGARH ROYALE CITY PROMOTERS PVT. LTD. Vs. MOHAN SINGH
January 12, 2017
CHANDMAL Vs. NEW INDIA ASSURANCE CO. LTD.
August 31, 2017
CHANDRAMAJEET SINGH Vs. BIHAR STATE ELECTRICITY BOARD PATNA PATNA BIHAR
March 27, 2017
CHARANJIT SINGH RAJPUT S/O. LATE SHRI H.R. RAJPUT Vs. DIRECTOR CENTRAL GOVT. HEALTH SCHEME NIRMAN BHAVAN MAULANA AZAD ROAD NEW DELHI
April 7, 2017
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOA Vs. B R PADMANABAN
November 13, 2017
CHHABI RANI GHOSH @ CHHABI GHOSH & ANR. Vs. SUBHAS CHANDRA KOLEY & ANR.
July 28, 2017
CHHATTISAGARH GRIH NIRMAN MANDAL Vs. ANITA NARULA
July 19, 2017
CHHATTISAGARH GRIH NIRMAN PROJECT DIVISION DURG Vs. RAKESH KUMAR BORKAR S/O SHRI KEWAL SINGH BORKAR
March 20, 2017
CHHATTISGARH GRIH NIRMAN MANDAL Vs. INDRAPAL SINGH
September 22, 2017
CHHATTISGARH RAJYA GRAMEEN BANK Vs. MAHENDRA KUMAR SINHA
June 23, 2017
CHIEF ENGINEER, JAIPUR VIDYUT VITRAN NIGAM LIMITED Vs. HANUMAN PRASAD MEENA
July 31, 2017
CHIEF MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. A.G. FATS LTD.
July 28, 2017
CHIEF MANAGER/BRANCH MANAGER, UCO BANK AND OTHER BAKSARA BRANCH Vs. RABINDRA NATH GHOSH SON OF LATE PANCHKARI GHOSH
January 27, 2017
CHIEF POST MASTER GENERAL Vs. GARIMA GUPTA
May 1, 2017
CHIEF STATION MANAGER, SOUTH EAST CENTRAL RAILWAY Vs. MAMTA AGRAWAL
September 12, 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. SURESH CHAND YADAV
January 9, 2017
CHUKKAPALLI SURESH Vs. MET LIFE INDIA INSURANCE CO. LTD.
March 8, 2017
CITIFINANCIAL CONSUMER FINANCE INDIA LTD. 3, LOCAL SHOPPING COMPLEX, PUSHP VIHAR, NEW DELHI Vs. HANS RAJ SHARMA AND 2 ORS. S/O. SHRI DATA RAM SHARMA
April 7, 2017
CLASSIC DEVELOPERS PVT. LTD. THROUGH ITS AUTHORISED OFFICER, HAVING ITS OFFICE AT 1ST FLOOR, STATE BANK OF INDIA BUILDING, ANNEX BANK STREET, HORNIMAN CIRCLE, FORT, MUMBAI Vs. SUMANT KUMAR JHA & ANR. A
February 17, 2017
CNH INDUSTRIAL (INDIA) PVT LTD Vs. KULWANT SINGH & 2 ORS
December 15, 2017
COIMBATORE PIONEER FERTILIZERS LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
March 28, 2017
COL M S THAPA & 6 ORS Vs. S N G DEVELOPERS LTD & ANR
November 7, 2017
COL. (RETD.) N. THIAGARAJAN Vs. RAM INDIA MITTAL TOWNSHIP LTD.
September 6, 2017
COL. SUDHIR KUMAR NAGPAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 20, 2017
COLONEL P.K. SHARMA Vs. SANJAY AMBADAS JOSHI
March 3, 2017
COMPETENT AUTOMOBILES CO LTD Vs. RAJEEV KUMAR SAXENA
September 18, 2017
CONCORD HYUNDAI, CONCORD HYUNDAI AUTOMOTIVES PVT. LTD. Vs. NARENDRA BAJAJ & ANR.
August 22, 2017
CONSTRUCTION DIVISION OF U.P. JAL NIGAM, BAREILLY Vs. DESK OFFICER (CORD) DIRECTOR POST DEPARTMENT
February 17, 2017
CONSUMERS WELFARE ASSOCIATION Vs. FALSE CONSTRUCTIONS
June 13, 2017
COSMOCITY FLAT BUYERS WELFARE SOCIETY Vs. ADEL LANDMARKS LTD.
November 30, 2017
COUNTRY CLUB HOSPITALITY & HOLIDAYS LTD. & ANR. Vs. NAVRATAN NAHATA AND ANR.
August 25, 2017
COX & KINGS LTD. Vs. KALYAN KUMAR BISWAS & ANR.
October 31, 2017
CTS INDUSTRIES LTD. S.B. TOWER, 3RD FLOOR, 37, SHAKESPEARS SARANI KOLKATA Vs. ORIENTAL INSURANCE COMPANY LTD. A 25/27 ASAF ALI ROAD NEW DELHI
March 1, 2017
D J DE SOUZA Vs. MANAGING DIRECTOR, CPC DIAGNOSTICS PVT LTD
December 14, 2017
D K MATHUR S/O SH S K MATHUR Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR
September 21, 2017
D K SANWALE Vs. M P HOUSING BOARD & ANR
December 15, 2017
D. P. SHARMA S/O. SHRI SOHAN LAL SHARMA Vs. LIC HOUSING FINANCE LTD. AND OTHERS
January 18, 2017
DAIMLER FINANCIAL SERVICES INDIA PVT. LTD. & ANR. Vs. LAXMI NARAYAN BISWAL
August 30, 2017
DALJINDER KAUR Vs. UHBVNL & ANR.
November 14, 2017
DAMODARAN SHANMUGHAM MADALIAR Vs. SANGITA R. VERMA & ORS.
June 15, 2017
DANISH SAMEEN Vs. ORBIT CORPORATION LTD., (NCDRC)(NEW DELHI)
July 17, 2017
DAYESH KUMAR PORWAL Vs. NEESA INFRASTRUCTURE LTD.
February 2, 2017
DDA VIKAS SADAN Vs. GYANSHYAM DASS
April 20, 2017
DELHI DEVELOPMENT AUTHORITY Vs. SOCIETY OF CONSUMERS AND INVESTORS PROTECTION (SCIP) & ANR.
December 6, 2017
DELHI DEVELOPMENT AUTHORITY Vs. NARESH CHAND SAGAR
October 11, 2017
DELHI DEVELOPMENT AUTHORITY Vs. LAL CHAND (DEAD)
April 28, 2017
DEORAO ANANDRAO INGOLE Vs. ASHISH VIJAY SATPUTE
July 7, 2017
DEPARTMENT OF POSTS Vs. AVISHKAR CO-OPERATIVE SOCIETY LTD. & ANR.
November 8, 2017
DEPUTY HOUSING COMMISSIONER Vs. BHAGWATI KANWAR
December 5, 2017
DEPUTY HOUSING COMMISSIONER Vs. CIEF PROJECT OFFICER, RAJASTHAN HOUSING BOARD
December 5, 2017
DESIRE AGRO RESORTS DEVELOPMENT PVT. LTD. & ANR. P Vs. SANDHYA DAWN
February 15, 2017
DEVENDRA KUMAR GOEL AND ANR. S/O. SHRI SURESH KUMAR GOEL, Vs. M/S. PARSVNATH DEVELOPERS LTD.
March 22, 2017
DEVESH KATIYAR Vs. M/S. EMAAR MGF LAND LIMITED
May 30, 2017
DEWAR MOTORS @ DEWESH MOTORS Vs. UTTAM BHUYIA
January 10, 2017
DHARAM DEEPAK KHOSLA AND OTHER PREM NIVAS Vs. RENUKA CHANDRASEKARAN AND OTHERS 502/A, SILVER ARROW, 2ND ROAD, SUNDAR NAGAR, KALINA, SANTACRUZ (E) MUMBAI
January 12, 2017
DHARAMVEER GUPTA ALIAS PRADEEP GUPTA S/O. SH. IIEMCHAND GUPTA, Vs. DR. S.C. SINGHAL M.B.B.S.(MD)
March 8, 2017
DHFL PRAMERICA LIFE INSURANCE CO LTD & ANR Vs. KULDEEP KAUR
October 16, 2017
DHRITIMAN MUKHERJEE & ANR S/O SH S K MUKHOPADHYAY; YOGENDRA SINGH TANWAR S/O SH HET RAM TANWAR Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR
September 21, 2017
DILAWAR KHAN Vs. NEW INDIA ASSURANCE CO. LTD. & ORS
November 17, 2017
DILBAGH SINGH Vs. ORIENTAL INSURANCE CO. LTD.
May 29, 2017
DILEEP KUMAR Vs. JAIPUR DEVELOPMENT AUTHORITY
April 27, 2017
DILIP KUMAR SINGH Vs. BRANCH MANAGER, CITI CORP FINANCE (I) LIMITED THROUGH
September 6, 2017
DILIP SHARMA Vs. S.B.I. LIFE INSURANCE COMPANY LTD.
May 3, 2017
DILIP SHARMA & ANR. S/O. LT. BHAGWANT PRASAD SHARMA Vs. SMT. KRISHNA SHARMA W/O. SHRI DILIP SHARMA
May 3, 2017
DINA NATH YADAV Vs. MICRONAS TELECOM NOKIA AUTHORISED SERVICE CENTRE
May 15, 2017
DINESH KUMAR Vs. U.P HOUING & DEVELOPMENT BOARD & ANR
February 28, 2017
DINESH KUMAR YADAV Vs. TODAY HOMES AND INFRASTRUCTURE PVT. LTD.
January 24, 2017
DINESH THAKKAR Vs. SURENDER MOHAN KOCHHAR & 2 ORS
November 1, 2017
DINESH UPADHYAY Vs. NIRANJAN SINGH
May 5, 2017
DIRECTOR OF INSURANCE Vs. RATHOD LAKHMANBHAI MULJIBHAI
March 8, 2017
DIRECTOR OF INSURANCE Vs. DABHI JAYABEN RAJUBHAI & ANR. SINCE DECD.
February 28, 2017
DIRECTOR, COMMAND AREA & ORS. Vs. NEMICHAND GUPTA
November 17, 2017
DIRECTOR, THE RICE GROUP, DISHARI BHAWAN ALIAS RICE INSTITUTE OF COMPETITIVE EXAMINATION PVT. LTD. Vs. RANUSRI SAMANTA
June 22, 2017
DIVINE ELECTRICALS AND HOME APPLIANCES PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY PVT. LTD.
January 9, 2017
DIVISIONAL RAILWAY MANAGER, WESTERN RAILWAY DIVISIONAL OFFICE VADODARA, OFFICE OF DIVISIONAL RAILWAY MANAGER, VADODARA GUJARAT Vs. RAJU DEVI SURYAVANSHI & ANR.
February 15, 2017
DLF HOMES PANCHKULA PVT. LTD. & ANR Vs. HIMANSHU ARORA & ANR
December 11, 2017
DNYANDEO PATIBA BHOSALE KHADKI KHANDALA AHMEDNAGAR MAHARASHTRA Vs. TEREX EQUIPMENTS PVT. LTD. AND 3 ORS. THROUGH ITS AUTHORISED OFFICER AMIT S/O. BHASKAR DEVKAR SERVICE WITH THE APPELLANT COMPANY OFFICE AT 108
January 12, 2017
DOLLY GULERIA Vs. ANSAL HOUSING & CONSTRUCTION LTD
November 3, 2017
DOLPHIN CLOTHING Vs. JET AIRWAYS INDIA LTD.
January 31, 2017
DR. ALOK KHAN & ANOTHER SON OF AMIYA BHUSSAN KHAN, 21, NARKELDANGA MAIN ROAD, (NEAR CHANDITALA BUS STOP) KOLKATA Vs. SHYAMALI SIKDAR W/O. LATE SH. ANANDA KUMAR SIKDAR, GHOSH PARA ROAD, 2, ANTARIK, P.O. BENGAL ENAMEL, P.S. NOAPARA, DISTT
January 5, 2017
DR. ANIL KUMAR JAMPALA Vs. M/S. MYTAS HILL COUNTRY PRIVATE LTD.
September 5, 2017
DR. B.R. KAPPALGUDDI Vs. SMT. LAXMIBAI & ORS.
January 23, 2017
DR. BHANU PRASAD KHAN S/O. LATE DEBENDRA NATH KHAN, TARAKESHWAR RURAL HOSPITAL QUARTER QUARTER NO. 3, TARAKESHWAR, HOOGHLY, WEST BENGAL Vs. SUMIT KUMAR DEY PROPRIETOR OF M/S. DECON, 51/83, DUM DUM ROAD, KOLKATA
March 1, 2017
DR. BHARAT J. PATEL Vs. SURESHBHAI N. PARIKH
September 8, 2017
DR. C. CHELLA BASKER S/O. LATE A. CHELLAIAH Vs. DISTRICT REGISTRAR (ADMINISTRATION) & ANR.
February 7, 2017
DR. D.K. MAJUMDAR Vs. ANJANA BASU ROY
June 12, 2017
DR. DORWAL AND DENTAL HOSPITAL AND ANR. Vs. RUCHIKA SHARMA S/O. LOKESH SHARMA
March 17, 2017
DR. ER. RAJENDERR JAINA (EARLIER KNOWN AS RAJENDER JAINA Vs. MOHINDER SINGH SAYAN AND 3 OTHERS
January 18, 2017
DR. GOLAM HASNEN SON OF LATE DR. GOLAM MUSTAFA P.S Vs. ANATH BANDHU PAL & 2 ORS.. SON OF LATE SANJOY KRISHNA PAL 96A, SWINHOE LANE, P.S
February 10, 2017
DR. HARSH SHARMA VISHAL NAGAR, NEAR DIMPAL CINEMA, JAGADHRI YAMUNA NAGAR HARYANA Vs. SHAKUNTLA & ANR. LATE SH BANARSI DASS, R/O KALI MANDI, JAGADHRI YAMUNA NAGAR HARYANA
February 14, 2017
DR. HEMANT Vs. M/S. ZENAL CONSTRUCTION PRIVATE LIMITED
February 23, 2017
DR. J.R. BANIK AD Vs. MANAGING DIRECTOR NATIONAL INSURANCE COMPANY LTD.
April 18, 2017
DR. K. RAJA RAJESHWARI Vs. CH. V. NARSIMHA RAO
May 9, 2017
DR. K.D. SONI Vs. HUDA
July 6, 2017
DR. KALIPRASAD DATTA Vs. DUM DUM MUNICIPAL SPECIALISED HOSPITAL
June 19, 2017
DR. KARNAIL SINGH SHIV NADAR UNIIVERSITY Vs. AXIS BANK LTD.
February 22, 2017
DR. M. KOCHAR Vs. ISPITA SEAL
December 12, 2017
DR. MAHESH S. BHATAMBRE Vs. NIKHIL MAHESH RODGE
May 31, 2017
DR. MISS HERAT PARMAR 4/34, RAMGIRI, OPP. SANYAS ASHRAM, 7TH ROAD, RAJAWADI, GHATKOPAR EAST, MUMBAI Vs. DR. VENILAL G. PANCHAL AND 4 OTHERS SUVIDHA HOSPITAL, BHAVESHWAR ROAD, GATKOPAR EAST, MUMBAI
January 12, 2017
DR. NAKKA SREENIVASA RAO Vs. CANARA BANK GENERAL MANAGER & ANR
December 15, 2017
DR. P.K. HARZA MEDICAL OFFICER Vs. MALABIKA BHATTACHARYA
September 5, 2017
DR. P.K. KOHLI Vs. RISHU KUMAR & ANR. BUSINESS DEVELOPMENT OFFICER
February 21, 2017
DR. POONAM AGGARWAL WIFE OF DR. O.P. AGARWAL R/O. A Vs. M/S. GUJRAL ASSOCIATES & ANR. THROUGH ITS PARTNER MR. PARAMJEET SINGH GUJRAL, GUJRAL APARTMENTS OPPOSITE JAIN, TEMPLE, RAMPUR GARDEN, BAREILLY
March 6, 2017
DR. PURSHOTTAM BHAGVANDAS TAHILRAMANI Vs. M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD.
January 24, 2017
DR. R.G. THANKI MAHATMA GANDHI GOVERMANT HOSPITAL Vs. GOPALBHAI KANUBHAI GURJAR & ORS.
November 14, 2017
DR. R.P. SINGH Vs. P.C. JAIN
January 19, 2017
DR. RABINDRA NATH JANA Vs. ALPANA BERA SASMAL AND 2 OTHERS
January 17, 2017
DR. RAVINDER VERMA & ANR. DURGA HOSPITAL, R/O IN FRONT OF PAYAL TALKIES, NEAR TEMPLE, RAILWAY ROAD, DADRI, DISTRICT: GAUTAM BUDH NAGAR U.P Vs. SALMA BEGAM W/O SHRI NASIMUDDIN USMANI, R/O SABZI MANDI, RAILWAY ROAD,DADRI, DISTRICT: GAUTAM BUDH NAGAR U.P
February 14, 2017
DR. S.S. GHOSH & ANR. S/O LATE SANATAN GHOSH, NANDAN CLINIC JORAPHATAK ROAD DHANBAD JHARKHAND Vs. SAHADEO PRASAD ANJANA @ SAHADEO BHUIYA S/O LATE DOMAN BHUIYA, R/O QUARTER NO
February 22, 2017
DR. SANJAY WADHWAN Vs. DREAMLAND PROMOTERS AND CONSULTANTS PVT. LTD.
March 24, 2017
DR. SATISH KUMAR DABAS Vs. SHAMBU DAYAL & 6 ORS.
November 14, 2017
DR. SUTAPA DASGUPT & ANR. Vs. TAPAN KAR & ANR.
May 18, 2017
DR. VANDANA GOEL Vs. M/S. UNITECH LIMITED & 3 ORS.
August 22, 2017
DR. VIJAY TUTEJA & ANR Vs. M/S. TRIMURTI & K MUKESH BUILDERS & DEVELOPERS
June 27, 2017
DR. VIJAYA NIRMALA Vs. UDHIYA @ UDHIYAKUMARI & ORS.
October 16, 2017
DR. VIJAYALAKSHMI MANAGING DIRECTOR, VIJAYALAKSHMI MEDICAL CENTRE, CHAKKARAPARAMBU, ERNAKULAM, KERALA Vs. ABITHA PADIYARA CHOORAKKUZHIYIL HOUSE, MALAKUVALLI P.O, MAJAPPRA IDUKKI KERALA
August 11, 2017
DUSHYANT KUMAR Vs. TODAY HOMES & INFRASTRUCTURE PRIVATE LIMITED
January 31, 2017
DWARIKESH SUGAR INDUSTRIES LIMITED Vs. GOKULDHAM REAL ESTATE DEVELOPMENT COMPANY PVT LTD
September 1, 2017
DWIJENDRA LAL SINHA AND ANOTHER Vs. BRACH MANAGER, UCO BANK AND ANOTHER RABINDRANAGAR BRANCH
August 1, 2017
EASTERN FINANCIER LIMITED AND OTHERS Vs. SANAT KUMAR DEY AND OTHERS
December 15, 2017
EASTERN POWER DISTRIBUTION CO. OF ANDHRA PRADESH LTD. Vs. SUNITHA KUMARI DHANAWAT
May 9, 2017
EMAAR MGF LAND LTD. Vs. SUNIL BHAGAT AND OTHERS S/O. LATE SHRI J.P. BHAGAT
January 16, 2017
EMAAR MGF LAND LTD. & ANR. Vs. KUSH SAMA & 2 ORS.
August 28, 2017
EMAAR MGF LAND LTD. AND ANOTHER Vs. KHUSHBASH SINGH SANDHU S/O. HARPAL SINGH SANDHU
March 3, 2017
EMAAR MGF LAND LTD. AND OTHER Vs. BHARATVIR SINGH S/O. MOHINDER SINGH
January 25, 2017
EMCO LTD Vs. NEW INDIA ASSURANCE CO LTD
November 16, 2017
ESSEL FINANCE V.K.C. FOREX LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
February 2, 2017
ESTATE OFFICER Vs. AMRIK SINGH
January 17, 2017
ESTATE OFFICER, GMADA THROUGH ITS CHAIRMAN Vs. GROUP CAPTAIN BHUPINDER SINGH S/O JASWANT SINGH
August 31, 2017
EXECUTIVE ENGINEER, LATUR MINOR IRRIGATION DEPARTMENT LATUR Vs. BABURAOGOPALRAO SURYAWANSHI & ANR.
March 6, 2017
FIROZ MOHAMMED & ANR ; SAYEEDA PEARL ANSARI Vs. UNITECH LTD
December 4, 2017
FOOD SAFETY COMMISSIONER, OFFICE OF THE COMMISSIONER OF FOOD SAFETY THYCAUD P.O. THIRUVANANTHAPURAM Vs. ANAND UNNIKRISHNAN & 2 ORS. 29/887, TAGORE LANE, JANATHA ROAD, KOCHI
February 22, 2017
FORCE MOTORS LIMITED Vs. SHAIKH NAYUM SHAIKH MOHIDDIN & ANR.
August 18, 2017
FORCE MOTORS LIMITED Vs. MR. BALBIR SINGH & ORS.
May 17, 2017
FULBATI BAI W/O. LATE BIDESHI RAM, R/O. VILLAGE RANITARAI, TEHSIL AND DISTRICT Vs. LIBERTY VIDEOCON GENERAL INSURANCE CO. LTD. & 2 ORS. MUMBAI, OFFICE 10TH FLOOR, TOWER (A) PENISULA BUSINESS PARK, GANPAT RAO KADAM MARG,LOWER PATEL, MUMBAI
February 22, 2017
FUTURE GENERALI INDIA INSURANCE CO LTD Vs. DAVINDER BINDAL S/O SHIV KUMAR BINDAL
September 8, 2017
FUTURE GENERALI INDIA LIFE INSURANCE COMPANY LTD THROUGH AUTHORISED OFFICER Vs. MADHUBEN PATEL
November 6, 2017
G A BUILDERS (RNA CORPORATION GROUP COMPANY) THROUGH ITS DIRECTOR, GOKUL AGGARWAL Vs. SHRUTI KIRTI LADDHA & ANR
October 12, 2017
G. NAMMALVAR S/O N.V GOPALKRISHNAN Vs. THE EXECUTIVE ENGINEER, ADMINISTRATIVE OFFICER
January 4, 2017
G. RAMA NAIDU Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD.
July 20, 2017
G.B.S. CHAUHAN Vs. SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
September 7, 2017
GAJANAN MAHADEO CHIMANKAR, PROP. M/S. GAJANAN ELECTRICAL Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
December 14, 2017
GAJANAN PURUSHOTTAM PILPILE Vs. M/S. R.K. BUILDERS & DEVELOPERS
August 25, 2017
GANESH CHANDRA MRIG Vs. JMD LTD. 6 DEVIKA TOWERS
February 14, 2017
GANESH SINGH S/O. LATE RABINDRANATH SINGH, R/AT BIDHAPARK KOLKATA 700124, POLICE STATION AND POST OFFICE BARASAT DISTRICT Vs. GENERAL MANAGER, WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO. LTD. & ANR. REGISTERED OFFICE AT VIDYUT BHAVAN BIDHANNAGAR, BLOCK DJ, SECTOR II, SALT LAKE CITY KOLKATA
February 14, 2017
GANGA DUTT JOSHI S/O. B.D. JOSHI Vs. NEW INDIA ASSURANCE COMPANY LIMITED AND ANOTHER
November 27, 2017
GANGAMAI AGRO TRUST GANGAMAI INDUSTRIES AND CONSTRUCTION LTD. Vs. NARAYAN RAOJI MAHAJAN
May 8, 2017
GANJAM ASHOK BABU Vs. CARE HOSPITAL & ORS.
October 9, 2017
GANNON DUNKERLEY & CO LTD (THROUGH ITS VICE PRESIDENT) Vs. UNITECH LIMITED & ANR ; PIONEER URBAN LAND INFRASTRUCTURE LIMITED
November 1, 2017
GATTUPALLI ALIVELAMMA @ ALIVENAMMA Vs. BRANCH MANAGER/DIVISIONAL MANAGER
July 20, 2017
GAURAV ANEJA & ANR Vs. SUPERTECH LIMITED
November 22, 2017
GAURAV CHAKRABORTY & ANR ; INDRAYANI CHAKRABORTY Vs. SOVEREIGN DEVELOPERS AND INFRASTRUCTURE LTD
September 19, 2017
GAURAV GOVIL Vs. UNITECH LTD.
March 17, 2017
GAUTAM KAPOOR Vs. JAIPRAKASH ASSOCIATES LIMITED
May 26, 2017
GAUTAM RAMRAO SURYAWANSHI Vs. MANAGER, ICICI HOME FINANCE CO. LTD. & 2 ORS.
December 13, 2017
GEETA RANI KAKKAR Vs. CHANDIGARH ADMINISTRATION
February 1, 2017
GEETHA SUBASH BY HER HUSBAND AND POWER AGENT Vs. DANDAPANI, ASSISTANT ENGINEER & ANR.
February 14, 2017
GENERAL MANAGER, NORTHERN RAILWAY BARODA HOUSE, NEW DELHI Vs. SACHIN MITTAL S/O. SH. M.C. MITTAL, C/O. O.P. GUPTA, B
February 15, 2017
GHANSHYAM PRASAD SAHU Vs. LIFE INSURANCE CORPORATION OF INDIA
September 20, 2017
GHANSHYAM SAHU S/O. SHRI JHUMUK LAL SAHU Vs. NATIONAL INSURANCE CO. LTD.
May 3, 2017
GHAZIABAD DEVELOPMENT AUTHORITY Vs. SHREE KRISHNA SINGHANIA
March 2, 2017
GHYANENDRA PRATAP SINGH Vs. NEW INDIA INSURANCE CO. LTD.
January 10, 2017
GIRISH K. MOTWANI RES. AT CLIPWALA BUILDING MARUFALIA Vs. AIRTEL PVT. LTD. & ANR.
January 24, 2017
GLOBAL HEALTH PVT. LTD. & ANR. Vs. NISARG SHAILESH SHAH
February 22, 2017
GLOBAL HEART AND GENERAL HOSPITAL & 2 ORS THROUGH MANAGING DIRECTOR ARVIND SHARMA; ANJANA SHARMA; SHIVALIK, HEART AND WOMEN HOSPITAL PVT LTD THROUGH AUTHORIZED SIGNATORY Vs. PADMKA KANWAR
October 12, 2017
GODREJ & BOYCE MFG CO LTD Vs. MRIDULA MOJUMDER & 2 ORS ; KONICA MINOLTA BUSINESS TECHNOLOGIES; INFRES METHODEX LTD
May 23, 2017
GOLDEN MULTI SERVICES CLUB LTD. & ANR. Vs. BHAGIRATHARYA & ORS.
August 10, 2017
GOLDEN TRUST FINANCIAL SERVICES Vs. REKHA RANI & 2 ORS.
August 10, 2017
GOLDEN TRUST FINANCIAL SERVICES Vs. PUSPA DEVI AND 2 ORS.
March 21, 2017
GOLDEN WHEAT & ALLIED MILLS PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
October 23, 2017
GOOD EARTH PROPERTIES AND ANR. Vs. P.S. PRATHEEP
January 11, 2017
GOPINATH Vs. UNITED INDIA INSURANCE COMPANY LTD.
February 13, 2017
GOVIND RAM Vs. BHATINDA DEVELOPMENT AUTHORITY & ANR.
February 27, 2017
GP PETROLEUMS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
August 16, 2017
GULMOHAR ACE PUBLIC SCHOOL Vs. PIONEER BUILDERS
June 21, 2017
GUNVATIBEN KANTILAL SHAH Vs. SHUBHAM BUILDERS
January 31, 2017
GURBINDER SINGH CHEEMA Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
December 14, 2017
GURCHARAN SINGH R/O VILLAGE FARIDPUR Vs. ORIENTAL INSURANCE CO. LTD.
November 3, 2017
GURDEV SINGH SIDHU & ANR. Vs. M/S. UNITECH LIMITED SIGNATURE TOWERS, GROUND FLOOR, NH
June 30, 2017
GURDIAL SINGH Vs. HOUSEFED PUNJAB, THE PUNJAB STATE FEDERATION OF COOPERATIVE HOUSE BUILDING SOCIETIES THROUGH ITS SUPERINTENDENT ENGINEER
August 24, 2017
GURMAIL SINGH S/O JOG RAJ, POWER OF ATTORNEY OF GURVINDER PATHANIA S/O JOG RAJ, VILLAGE NANGALBIHALA TEHSIL MUKERIAN, DISTRICT Vs. AVIVIA LIFE INSURANCE COMPANY INDIA LTD. & 3 ORS. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE SECTOR ROAD, OPP. GOLF COURSE DLF, PHASE V, SECTOR 43, GURGAON
January 13, 2017
GURMAIL SINGH SAINI S/O LATE GURUCHARAN SINGH SAIN Vs. SAI PIPES AGENCIES & 2 ORS
November 15, 2017
GURU BACHAN S/O SHAHWANSI Vs. U P STATE
December 11, 2017
GURUCHARAN SINGH Vs. BRAR AUTO WHEELS PRIVATE LIMITED & ORS.
November 21, 2017
GURVINDER SINGH S/O. SADA SINGH, Vs. FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED
April 18, 2017
GYAN PRAKSH SONI Vs. BRANCH MANAGER, IDBI LIMITED & ANR.
October 4, 2017
HANISH KUMAR DEWAN & ANR Vs. UNITECH LIMITED
November 7, 2017
HANS RAJ ARORA Vs. PSPCL & ANR.
February 28, 2017
HARDEEP SINGH Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD. & ORS.
October 16, 2017
HARDWARI LAL Vs. DR. A.K. AGGARWAL
May 25, 2017
HARENDRA MAURYA Vs. GENERAL MANAGER TELECOM AND 2 ORS.
February 13, 2017
HARGOPAL MAHESHWARI & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
November 16, 2017
HARI CHAND R/O. 2144, SECTOR 13, URBAN ESTATE KARNAL HARYANA Vs. HARYANA VIDHYUT PRASARAN NIGAM LTD. & ANR. THROUGH ITS CHAIRMAN, SHAKTI BHAWAN PANCHKULA HARYANA
February 15, 2017
HARI KUMAR NAIR & 3 ORS. Vs. M/S. EXPRESS PROJECTS PVT. LTD. & ANR.
February 13, 2017
HARINDER SINGH DHALL Vs. SAHARA PRIME CITY LTD.
January 24, 2017
HARISADHAN CHOUDHURY Vs. SR. STATION SUPTD. (A) W.B.S.E.B. & ANR.
October 31, 2017
HARISH CHANDRA & ORS Vs. ANSAL HIGHTECH TOWNSHIP
December 15, 2017
HARISH KUMAR Vs. RAJASTHAN HOUSING BOARD & ANR
October 10, 2017
HARISH MENON S/O. SHRI P.K.KUTTY Vs. BSES YAMUNA POWER LIMITED
January 4, 2017
HARJEET KAUR Vs. KULAR HOSPITAL & 2 ORS ; KULDEEP S KULAR; NAVEEN MANCHANDA
December 6, 2017
HARKANWAL SINGH AND ORS. Vs. OHRI HOSPITAL AND ORS.
January 6, 2017
HARMOHAN SINGH S/O. TEJ SINGH Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA, PUNJAB
February 20, 2017
HARMU HOSPITAL & RESEARCH CENTRE Vs. SUMAN JAISAL & ANR.
December 15, 2017
HARPREET SINGH Vs. I C I C I LOMBARD GENERAL INSURANCE COMPANY LIMITE
November 23, 2017
HARVINDER SINGH VIRK AND OTHERS Vs. M/S. UNITECH LTD.
September 7, 2017
HARWINDER SINGH AHUJA Vs. UNITECH LTD.
April 5, 2017
HARYANA STATE COOPERATIVE HOUSING FEDERATION LTD. Vs. CHANDER SHEKHAR & ANR.
January 31, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. JASWANT SINGH S/O. LATE GURBACHAN SINGH
April 17, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Vs. VIKAS KUMAR
November 21, 2017
HASHMUKHBHAI ISHWARLAL Vs. LIC OF INDIA
May 15, 2017
HAWKINS COOKERS LTD THROUGH MANAGER Vs. DWARIKANATH BARANWAL & ANR S/O LT VRINDAWAN BARANWAL; JAYASWAL ENTERPRISES THROUGH PROPRIETOR
September 22, 2017
HDFC BANK LIMITED Vs. MOHD. AZIM
December 5, 2017
HDFC BANK LIMITED Vs. HEMANT NARAYAN DEVANDE
March 22, 2017
HDFC BANK LTD. Vs. VISHWANATHAN
May 23, 2017
HIMACHAL PRADESH HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. KANWAL ARORA S/O LATE SHRI D.N ARORA
April 28, 2017
HIND MOTORS INDIA LIMITED AND OTHER Vs. SHASHI BALA W/O. SG. OM PRAKASH DABLA
January 10, 2017
HINDUSTAN LEVER LTD. Vs. MAHARAJ SINGH AND ANOTHER
April 19, 2017
HINDUSTAN SANITARYWARE & INDUSTRIES LTD Vs. RINKU SARKAR DEY & ANR ; MPS TRADING GROUP; MANISH CHANDRA ROY (EDITOR TRIPURA KHABAR) & ANR
May 23, 2017
HINDUSTAN SANITARYWARE & INDUSTRIES LTD. Vs. MANISH CHANDRA ROY (EDITOR TRIPURA KHABAR)
May 23, 2017
HINDUSTAN UNILEVER LIMITED Vs. HARPREET SINGH
April 19, 2017
HINDUSTAN UNILEVER LIMITED Vs. DAYA KRISHAN PANDEY
April 19, 2017
HINDUSTAN UNILEVER LIMITED AND OTHERS Vs. SUDHIR KUMAR AND OTHERS
April 19, 2017
HINDUSTAN UNILEVER LTD. AND OTHERS Vs. MASTER NISHAN AND ANOTHER
April 19, 2017
HINDUSTAN UNILEVER LTD. AND OTHERS Vs. K.S. VASUMATHI AND ANOTHER
April 19, 2017
HITESH RAMJI JAVERI AND ORS. Vs. MACROTECH CONSTRUCTIONS PVT. LTD.
December 11, 2017
HONGKONG & SHANGHAI BANKING CORPORATION LTD. K Vs. UGAR SEN ELAWADI AND ANOTHER
March 3, 2017
HOUSING COMMISSIONER KARNATAKA BOARD Vs. K.A. NAGAMANI
February 10, 2017
HUDA Vs. PARVEEN KUMAR JAIN
March 17, 2017
HUDA & ANR. Vs. INDRA SOBTI
June 12, 2017
HYUNDAI MOTOR INDIA LTD. Vs. DR. R.V. LOKARE
March 27, 2017
ICICI BANK LIMITED & ANR. Vs. SARITA VASHISHT & ANR.
October 12, 2017
ICICI BANK LTD. & ANR. Vs. KARAM SINGH & ANR.
October 27, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. PRATAP CHANDRA BEHERA
July 4, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. CHANDRAKANT RAMANLAL PANCHAL
May 4, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. JAFARBHAI DAUDBHAI SAMA SURAJWADI OPP. BHARTNAGAR KUTCH
March 30, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. NIHAL CHAND MANOCHA
January 25, 2017
ICICI PRUDENTIAL LIC LTD. Vs. B. SURENDRA SHIYAL, (NCDRC)(NEW DELHI)
May 5, 2017
IDAR NAGRIK SAHAKARI BANK LTD. Vs. MISTRI JAYANTILAL VITTHALDAS
January 20, 2017
IFFCO TOKIO GENERAL INSURANCE CO LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE Vs. SAINI GARMENTS MODEL TOWN VILLAGE KRIPALPUR
December 7, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED 1012/11, OPPOSITE INDIAR GANDHI PUBLIC SCHOOL, KAITHAL HARYANA Vs. KRISHAN KUMAR & ANR. S/O. SARDAR SINGH R/O. WARD NO.12, LAXMI VIHAR, BARWALA HISAR HARYANA
February 23, 2017
IFFCO TOKIO GENL. INS. CO. LTD. 9/1, METRO TOWERS, 1, HO Vs. BHABANI PRASAD BASU & MS. SNIGDHA BASU & ANR. 7/37, BIJOYGARH, POLICE STATION
March 24, 2017
IMPROVEMENT TRUST & ANR. Vs. YOGESH RAI MANGLA S/O. SH. RAM JOGINDER RAI
August 22, 2017
INDERPAL SINGH SIDHU Vs. MANAGING DIRECTOR, M/S. ELDECO JALANDHAR PROPERTIES PVT. LTD.
May 25, 2017
INDIA BULLS HOUSING FINANCE LTD. & ANR. Vs. BOOTA SINGH SIDHU
November 17, 2017
INDIA INFOLINE LTD. FORMERLY KNOWN AS INDIA INFOLINE SECURITES (P)LTD. Vs. RAJENDRA BAHADUR YADAV S/O. SH. GANGA PRASAD YADAV
April 12, 2017
INDIA TODAY BOOK CLUB Vs. N. RAVEENDRAN HARITHA, PO. PILLICODE, 671310 KASARGOD KERALA
February 9, 2017
INDIABULLS REAL ESTATE LIMITED & 6 ORS. Vs. UMESH DESAI & ANR. SION KAMGAR CHS LIMITED
April 20, 2017
INDIAN FARMERS FERTILEZER CO-OP. LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
November 21, 2017
INDIAN OIL CORPORATION LIMITED Vs. RAVINDRA PANDURANGRAO B
January 24, 2017
INDIAN OVERSEAS BANK Vs. LATE SHRI. BANSHI LAL AND 5 OTHERS
January 27, 2017
INDIAN OVERSEAS BANK & 2 ORS. THROUGH ITS BRANCH MANAGER BRANCH OFFICE AT: HATHRAS ROAD, KAMLA NAGAR P.S. ETMADUDAULA AGRA Vs. M/S. B.S. AGRICULTURE INDUSTRIES (INDIA) THROUGH ITS PARTNER SH. NARENDRA SINGH SITUATED AT: 12/15AA, NAWALAGANG, P.S. ETMADUDAULA AGRA
February 15, 2017
INDIAN OVERSEAS BANK HAVING ITS BRANCH OFFICE AT PANKAJ PLAZA CORNER NEAR PRINCE APARTMENT, I.P. EXTN. NEW DELHI Vs. R.K. SHARMA
January 2, 2017
INDIAN RAILWAY Vs. SANJEEV SHARMA
July 26, 2017
INDRASHANTILAL JAIN AND ANOTHER Vs. TRANSCON-SHETH CREATORS PVT. LTD.
March 8, 2017
INDRAWATI DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD. & ANR.
April 6, 2017
INDUSIND BANK LTD. & ANR. Vs. SIMARJIT SINGH
December 13, 2017
INSCOL HOSPITAL & ANR. THROUGH ITS DIRECTOR MR. DALJIT SINGH, SCO NO. 18 Vs. INDERJIT ARORA AND ORS. RESIDENT OF 6183, MODERN HOUSING COMPLEX, MANIMAJRA CHANDIGARH
April 10, 2017
INSTITUTE OF PARAMEDICAL & THERAPEUTIC SCIENCE & TECHNOLOGY Vs. SUJAN GHATAK & ORS
September 4, 2017
INTERGLOBE AVIATION LIMITED Vs. MANISH NAGPAL
April 25, 2017
IRSAD Vs. TATA AIG GENERAL INSURANCE CO. LTD. & ANR.
October 13, 2017
ISHWAR SINGH Vs. HUDA
July 27, 2017
J.M.A. STORES LTD. Vs. RAVI SHANKAR SAO
February 20, 2017
JACOBITE SYRIAN CATHREDEL VALIYAPALLI, REP. BY ITS TRUSTEE JOSE P. VARGHESE, AKAPPARAMBU, VAPPALASSERY P.O., DISTRICT Vs. JIPPU VARKEY PAINADATHU HOUSE, MEYKKAVU KARA, VAPPILASSERY P.O. ANGAMALY, DISTRICT
January 4, 2017
JAGGANATH KRISHNAJI JAMALE & ANR Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CQMPANY & ORS
September 8, 2017
JAGJIT SINGH V.P.O. JAKHAULI SONEPAT HARYANA Vs. M/S. CHOLAMANDALAM MS GENERAL LTD. & ANR. REGIONAL OFFICE, SCO 2463/2464, SECTOR 22
February 15, 2017
JAGNNATH PRASAD MISHRA Vs. REGIONAL MANAGER LIC & ANR.
March 14, 2017
JAI AMBEY TRADING COMPANY LTD. Vs. NATIONAL INSURANCE COMPANY LIMITED
July 21, 2017
JAI SHIVRAI NAGARI SAHAKARI BANK LTD. Vs. SARTAJSINGH ARJUNSINGH CHAHEL
April 28, 2017
JAI TRADERS R/O. KAYLANA CROSSING Vs. UNITED INDIA INSURANCE COMPANY CO. LTD.
October 3, 2017
JAIN IRRIGATION SYSTEM LTD. Vs. SOPAN RANCHANDRA JAGATAP, (NCDRC)(NEW DELHI)
July 13, 2017
JAIPREET SINGH KAUSHAL Vs. FIIT JEE LIMITED AND ANOTHER
November 14, 2017
JAIPUR SURGICAL AND JANANA HOSPITAL Vs. KAUSHALYA
February 15, 2017
JAIPUR VIDYUT VITRAN NIGAM LTD. Vs. KAMLA DEVI
May 8, 2017
JAIRAM SAHU Vs. CHANDULAL CHANDRAKAR MEMORIAL HOSPITAL
May 25, 2017
JALAJ ANAND Vs. M/S. UNITECH LIMITED
September 11, 2017
JALANDHAR IMPORVEMENT TRUST Vs. SARWAN SINGH
July 31, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SURINDER KUMAR MODI
May 17, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SWARN JEET S/O. SHRI BHAG MAL
March 16, 2017
JALANDHAR IMPROVEMENT TRUST Vs. CHARANJIT SINGH S/O. SHRI ARJAN SINGH
March 16, 2017
JALANDHAR IMPROVEMENT TRUST Vs. SOHAN LAL KUNDI
August 11, 2017
JALESHWAR SHAH WARD NO. 61, BRP CHOWK, MOHARI GARMENTS Vs. M/S. CHOLAMANDALAM INVESTMENT AND FINANCE CO. LTD.
April 6, 2017
JAMNABEN SHAMBHUBHAI MANGE DIGVIJAYA Vs. MANAGER LIFE INSURANCE CORPORATION OF INDIA ABHAY SHOPPING CENTER
March 23, 2017
JASBIR KAUR AND ORS. RESIDENTS OF H. NO. 561, STREET NO. 9, SHARIFPURA, RANI BAZAR AMRITSAR PUNJAB Vs. LIC OF INDIA AND ORS. THROUGH ITS CHAIRMAN/DIRECTOR/OFFICIAL CONCERNED, AT CITY CENTRE SCHEME AMRITSAR PUNJAB
February 23, 2017
JASBIR SINGH S/O. SHRI HARBHAJAN SINGH Vs. M/S. DADA MOTORS AND OTHERS
March 7, 2017
JASVINDER KAUR W/O. SH. PRITPAL SINGH, R/O. V Vs. PARSVNATH DEVELOPERS LTD. THROUGH ITS DIRECTOR, 6TH FLOOR, ARUNACHAL BUILDING, 19, BARAKHAMBA ROAD, NEW DELHI
February 8, 2017
JASWANT SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA AND 2 OTHERS
September 21, 2017
JASWINDER KUMAR, THROUGH LEGAL HEIRS Vs. POST GRADUATE INSTITUTE OF MEDICAL
January 24, 2017
JAYANT MARUTI DESAI Vs. M/S. PURANIK BUILDERS PVT. LTD.
August 9, 2017
JAYARAM PATHAK S/O. SRI K.M. PATHAK Vs. B.M. THAMAIAH & ANR. S/O. LATE B.B. THAMMAIAH
November 13, 2017
JEET KAMAL Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR.
July 13, 2017
JILA SAHAKARI KENDRIYA BANK MARYADIT AND ANOTHER Vs. BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD. AND 2 OTHERS
September 18, 2017
JITENDRA KUMAR SHRIVASTAVA & ANR Vs. VISHAL H GUPTA
September 6, 2017
JITENDRA NATH CHOWDHURY S/O LATE RAGHUNATH CHOWDHURY, R/O AT 195, MEHEDI BAGAN, P.O. BURDWAN BURDWAN Vs. DR. TIMIR BHATTACHRYA R/O. RANISAYER WEST, KHOSHBAGAN, P.O. & P.S. TOWN BURDWAN BURDWAN WEST BENGAL
March 7, 2017
JIVITESH NAYAL & ANR. Vs. M/S. EMAAR MGF LAND LIMITED & ANR.
November 2, 2017
JODHPUR VIDYUT VITRAN NIGAM LIMITED Vs. HUKMA RAM
October 4, 2017
JODHPUR VIDYUT VITRAN NIGAM LIMITED SRI GANGA NAGAR, THROUGH SH. SHIV PRAKASH GOSWAMI, S/O. SHRI AAD RAM, ADDITIONAL OIC, CSD Vs. NARENDER KUMAR S/O. SHRI KAILASH PANDEY, R/O. CHAK 1
January 17, 2017
JODHPUR VIDYUT VITRAN NIGAM LTD THROUGH EXECUTIVE ENGINEER (O& M) SARDAR SHEHAR JDVVNL RATANGARH DISTRICT-CHURU RAJASHTAN Vs. DALVIR SINGH S/O JUG LAL
November 17, 2017
JOGINDER PAL MALHOTRA Vs. DEEPAK MITTAL
May 19, 2017
JOTICA SEHGAL Vs. PARSVNATH DEVELOPERS LIMITED
March 7, 2017
JYOTI RAMAN Vs. PARSVNATH DEVELOPERS LIMITED
February 6, 2017
JYOTSNA MALL Vs. MANJULA HOSPITAL AND TRAUMA CENTRE
May 29, 2017
K. KOTAIAH IRAS Vs. DR. T. ANJAIAH
February 22, 2017
K.C. BHATIA C/O. SNEH INTERNATIONAL, PLOT NO.142, INDUSTRIAL AREA, PHASE Vs. HUDA & ANR. THROUGH ITS CHIEF ADMINISTRATOR, SECTOR
March 23, 2017
K.P. SINGH Vs. NATIONAL INSURANCE CO. LTD.
August 30, 2017
KABERI GHOSH Vs. MANAGING DIRECTOR, SHREE AUTOMOTIVE PVT LTD & 4 ORS; GENERAL MANAGER, (WORKSHOP), SHREE AUTOMOTIVE PVT LTD; WORK MANAGER, (WORKSHOP), SHREE AUTOMOTIVE PVT LTD; RELIANCE GENERAL INSURANCE; AREA MANAGER, ( SERVIES) ASHOK LEYLAND
November 28, 2017
KAILASH CHAND PAHARIA Vs. RAJASTHAN HOUSING BOARD & ANR.
December 14, 2017
KAILASH CHANDRA KALKHUNDIA S/O JIA DUTT KALKHINDIA Vs. ORIENTAL INSURANCE CO LTD; MEGA MOTORS, C V D HALDWANI; ORIENTAL INSURANCE
September 18, 2017
KAILASH MALHOTRA MRS. KAILASH MALHOTRA Vs. CENTRE FOR SIGHT (HOSPITAL) & ANR.
July 17, 2017
KALA THAKUR W/O SH, KHAJAN SINGHTHAKUR Vs. M/S. OMAXE LIMITED & ANR. FORMERLY OMAXE CONSTRUCTUON LTD.
February 3, 2017
KAMAL & COMPANY Vs. HIMANSHU SHARMA & ANR.
November 9, 2017
KAMAL KISHORE Vs. M/S. SUPERTECH LIMITED
March 14, 2017
KAMAL KUMAR AGARWAL & ANR Vs. UNITECH LTD & ANR ; MANAGING DIRECTOR, UNITECH LIMITED
November 22, 2017
KAMAL PRAKASH MITTAL Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
January 18, 2017
KAMALA ROY CHOUDHURY & 4 ORS Vs. SUBRATA DAS
May 23, 2017
KAMALNAYAN BAJAJ HOSPITAL AND 3 OTHERS. Vs. KALAWATIBAI BRIJLAL JOSHI
January 6, 2017
KAMBOJ FERTILIZERS AND PESTICIDES AND ANOTHER Vs. SBI GENERAL INSURANCE COMPANY LTD. AND 2 OTHERS
August 17, 2017
KAMLAKAR & 4 ORS ; ARCHANA BUILDERS PVT LTD ; SUDHIR TUKARAM DESHPANDE; BHARAT TUKARAM DESHPANDE; MEDHA SUDHIR DESHPANDE Vs. KRISHNA DATTATRAYA WAHEGAONKAR & 3 ORS ; NILIMA DATTATRAYA WAHEGAONKAR; AMBADAS DATTATRAYA WAHEGAONKAR; KALA W/O AMBADAS WAHEGAONKAR
October 16, 2017
KAMLAKAR & 4 ORS. Vs. DR. KRISHNA DATTATRAYA WAHEGAONKAR & ORS.
October 16, 2017
KAMLESH SHAH Vs. SUKUMAR MEHTA & 2 ORS; AARTI MEHTA; MAHENDRA S PATEL, SOLE PROPRIETOR OF MAHENDRA PATEL & COMPANY
June 23, 2017
KANCHANAMANI DEVI (DEAD) THROUGH LRS Vs. GENERAL MANAGER M/S TATA MOTORS LIMITED & ORS.
October 16, 2017
KANCHARLA PADMAVATHI Vs. SRIRAM LIFE INSURANCE CO. LTD. & ANR.
August 22, 2017
KANHAIYA TIWARI Vs. MANAGER, STATE BANK OF INDIA
June 12, 2017
KANTA KANTHA RAO Vs. Y. SURYA NARAYANA S/O YEDUKONDALU
May 3, 2017
KANWARJIT SINGH KANG Vs. M/S. ICICI LOMBARD GENERAL INSURANCE CO. LTD. AND OTHERS
September 15, 2017
KAPIL NATH MEHROTRA Vs. EMAAR MGF LAND LIMITED ECE HOUSE, 28, KASTURBA GANDHI MARG, NEW DELHI
January 3, 2017
KARCHER CLEANING SYSTEMS PVT. LTD. Vs. M/S. PIT
June 1, 2017
KARIRA DEVELOPERS THROUGH ITS PROPRIETOR, BHARAT NEVADRAM KARIRA Vs. MANOJ JAGANNATH PAWAR & ANR; RAJASHRI MANOJ PAWAR
August 2, 2017
KARNATAKA VIDYUTCHAKTHI MANDALI NOUKARARA SAHAKARA SANGHA NIYAMITH AND ANOTHER Vs. S.B. ESHWARAPPA
September 21, 2017
KARTIK NAYAR S/O SH. RAJIV NAYAR Vs. M/S. HDFC BANK LTD & ORS.
February 3, 2017
KARVY STOCK BROKING LTD. & ANR. Vs. KRISHAN DUTT JOSHI C/O. UNION BANK OF INDIA
August 17, 2017
KATRA SATYANARAYANA AND ORS S/O SITHATAMAIAH ADVOCATE NANDIGAMA POST Vs. LAKSHMI NURSING HOME AND ORS
September 11, 2017
KAVITA SIKKA Vs. OASIS LANDMARK LLP & ANNR
October 17, 2017
KHANDELWAL FRIENDS CO-OPERATIVE Vs. ORRA REALTORS PVT. LTD.
January 3, 2017
KHIMTEX LTD Vs. UNITED INDIA INSURANCE CO LTD & ANR; DISIONAL MANAGER,UNITED INDIAN INSURANCE CO LTD
December 15, 2017
KHOMLAL SAHU S/O SHRI D.L SAHU(BAGHEL) Vs. H.C. AGRAWAL AND OTHER WIRO RESEARCH
January 20, 2017
KHUSHAL CHAND Vs. HARYANA FINANCIAL CORPORATION AND ANOTHER
January 6, 2017
KINETIC MOTOR CO LTD & ORS Vs. RAJ KUMAR RAI
May 25, 2017
KIRAN AGARWAL Vs. AUTHORIZED SIGNATORY, UNITECH RELIABLE PROJECTS PVT LTD
August 31, 2017
KIRAN BHATTAD & ANR. Vs. SHRINIVAS AGROTECH INDIA LTD. & ANR.
April 26, 2017
KIRAN GEMS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
December 12, 2017
KOLIPAKA RENUKA W/O LATE SH BABU Vs. BRANCH MANAGER, LIC OF INDIA & ANR.
November 1, 2017
KOSHIKA AGARWAL AND OTHER Vs. M/S. UNITECH LIMITED AND OTHER
October 31, 2017
KOSHY VARGHESE Vs. HDFC BANK LTD.
May 11, 2017
KOTAK MAHINDRA BANK LTD. Vs. BALDEV SINGHS
July 4, 2017
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD Vs. M A BARI FAROOQUI & ANR S/O M A GHANI; MOHD FAIZAN AHMED SABRY, S/O DR AJAD MOHD SABRY
October 3, 2017
KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD Vs. NISHI GUPTA
October 16, 2017
KOTAK MAHINDRA PRIME LTD. THROUGH ITS AREA MANAGER, HAVING ITS BRANCH OFFICE AT 304, SHYAM ANUKAMPA ASHOK MARG, C Vs. RAJARAM, S/O. BHANWAR LAL, R/O. PITHRASAR TEHSIL NOKHA, DISTRICT
February 3, 2017
KRISHNA RAM R/O VILLAGE CHIRAUNJIIA, P. O. NAWADA, P. S. GARHWA, DISTT. GARHWA, STATE Vs. NEW INDIA INSURANCE CO. LTD. DALTONGANJ (MEDINANAGER), DISTT. PALAMAU
February 23, 2017
KRISHNASWAMY SUBRAMANIAN Vs. UNITECH HI-TECH DEVELOPERS LIMITED
April 25, 2017
KUBER AGRO CORPORATION Vs. GURMEET SINGH
March 23, 2017
KULWANT SINGH PANESAR Vs. SHRIRAM TRANSPORT FINANCE CO.
August 11, 2017
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March 2, 2017
KUNDAN LAL JAYASWAL & ANR. Vs. DR. MALA PANDYA (THAKKAR) & ANR.
July 17, 2017
KUNDANLAL JAYASWAL S/O. LATE LAXMINARAYAN JAYASWAL, R/O. 25, SWAMI APARTMENT KHODI AMBLI, KALUPUR AHMEDABAD Vs. EXECUTIVE DIRECTOR (P.G. CELL) & ANR. RAIL BHAVAN NEW DELHI
February 17, 2017
KUNWAR PAL S/O MAHABIR SINGH S/O MEHRU R/O VILLAGE AND POST OFFICE BIDHAL, TEHSIL GOHANA SONEPAT HARYANA Vs. CEO, SAHARA INDIA LIFE INSURANCE CO. LTD. AND ANOTHER SAHARA INDIA CENTRE, 2 KAPOORTHALA COMPLEX LUCKNOW
January 18, 2017
KUSH SAMA Vs. EMAAR MGF LAND LIMITED
August 28, 2017
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February 13, 2017
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May 3, 2017
L & T FINANCE LTD. THROUGH Vs. SHAIKH KHAYUM & ANR.
January 12, 2017
L GOPAKUMAR Vs. LEELA MENON & ORS; MULLOTH AMBABY ENCLAVE, A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER K R SAJEEV; K R SAJEEV, PARTNER, MULLOTH AMBABY ENCLAVE
August 16, 2017
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November 21, 2017
LANCO HILLS TECHNOLOGY PARK PVT LTD Vs. N ALWAL REDDY
November 20, 2017
LATE CHANDA DEVI TIWARI HOSPITAL AND ANOTHER Vs. ANUSIYA BAI AND OTHERS W/O NAAMDAS VARMAN
March 2, 2017
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July 26, 2017
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January 6, 2017
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June 1, 2017
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August 21, 2017
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March 15, 2017
LIBRA FINANCE LTD. OFFICE SITUATED Vs. GURMEET SINGH AND OTHER S/O SH TEJ SINGH
January 20, 2017
LIC OF INDIA Vs. REKHA HEDA W/O LATE SH. SHYAM SUNDER HEDA
February 10, 2017
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September 8, 2017
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May 25, 2017
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March 27, 2017
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January 12, 2017
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February 7, 2017
LIC OF INDIA THROUGH KL VIRMANI, ASST SECRETARY LIC INDIA CIRCLE OFFICE LEGAL CELL DELHI Vs. AMRUTBEN MOHANBHAI PARMAR (DEAD BY L.RS.) R/P PARMAR NIVAS, RAIYA RAJKOT GUJARAT
January 17, 2017
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March 20, 2017
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March 20, 2017
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November 24, 2017
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August 8, 2017
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July 17, 2017
LIFE INSURANCE CORPORATION OF INDIA AND ANR. Vs. SHUBHRA BHAMBRI AND ORS.
February 20, 2017
LIFE INSURANCE CORPORATION OF INDIA THROUGH Vs. SAROJINI & ANR. W/O. RAJESH
May 2, 2017
LLOYD ELECTRIC & ENGINEERING LTD. Vs. KAMAL KISHORE MITTAL
May 19, 2017
LOGIX BLOSSOM COUNTY CONSUMERS GRIEVANCE AND WELFARE ASSOCIATION Vs. LOGIX INFRASTRUCTURE PRIVATE LIMITED & ANR.
October 25, 2017
LOK HOUSING & CONSTRUCTIONS LTD. Vs. S.N. NEMANE & ANR.
August 29, 2017
LOKESH JAIN S/O MUNISHWAR PD JAIN Vs. MOHAN GAS DISTRIBUTER JANTA COLONY, DEOLI, DISTRICT
December 15, 2017
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November 13, 2017
LUCKNOW DEVELOPMENT AUTHORITY Vs. SHANTI DEVI
November 21, 2017
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November 28, 2017
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August 16, 2017
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May 15, 2017
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September 13, 2017
LUV BHASIN Vs. M/S. UNITECH LIMITED
January 30, 2017
M N NAIK Vs. SHREE SIDDHIVINAYAK DURGADEVI DEVELOPERS & ANR ; EXECUTIVE OFFICER, CANTONMENT BOARD, PUNE
October 10, 2017
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April 25, 2017
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November 27, 2017
M. RAHMAN Vs. AJIT KUMAR JAIN AND ORS.
July 31, 2017
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September 1, 2017
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October 26, 2017
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May 5, 2017
M.K. MEENA AND 3 OTHERS AGM (ADMIN), G.M.T.D. (BSNL), OFFICE PALI Vs. DR. SATISH SWAROOP GEHLOT S/O. LATE SH. CHETAN SWARUP GEHLTO, R/O. NEAR N.N. TAK HOSPITAL, BHATI KAN SINGH GEHLOT, NAYAPURA, BSF POST, JODHPUR
January 19, 2017
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February 13, 2017
M.N. NAIK Vs. M/S. SHREE SIDDHIVINAYAK DURGADEVI DEVELOPERS & ANR.
October 10, 2017
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February 22, 2017
M/S MEHSANA URBAN CO-OPERATIVE BANK LTD. Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LTD. AND ANR.
April 11, 2017
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May 1, 2017
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February 14, 2017
M/S REMO SYNTHA RESECH & CHEM(P) LTD. Vs. THE NATIONAL INSURANCE CO. LTD.
December 14, 2017
M/S SAURASHTRA CEMENT LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
September 4, 2017
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August 16, 2017
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March 22, 2017
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July 13, 2017
M/S. AGARWAL CONSTRUCTION CO. Vs. GREEN POINT CHSL
January 20, 2017
M/S. AGARWAL STONE OVERSEAS B Vs. REGIONAL MANAGER, NEW INDIA ASSURANCE CO. LTD. & ANR. THE NEW INDIA ASSURANCE COMPANY LTD, DIVISIONAL OFFICE: 2ND FLOOR , NEHRU PLACE,JAIPUR ROAD JAIPUR RAJASTHAN
February 15, 2017
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September 1, 2017
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July 20, 2017
M/S. AKSHAR ASSOCIATES PROPRIETOR MR. RAJIBHAI HARIBHAI PATEL Vs. CONSUMER PROTECTION COUNCIL AND 4 OTHERS
September 6, 2017
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February 9, 2017
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February 9, 2017
M/S. ANSAL HOUSING & CONSTRUCTION LTD. 15 UGF INDRA PRAKASH , 21 BRAKHAMBA ROAD, NEW DELHI Vs. INDIAN MACHINERY CO. 1508 FARASH KHANA G.B ROAD, DELHI
February 23, 2017
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February 10, 2017
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April 10, 2017
M/S. AROMA MEDICAL CENTRE Vs. EBENEZER S/O. R. YOHANNAN
October 30, 2017
M/S. ASAHI INDIA GLASS LTD. Vs. NAITONAL INSURANCE CO. LTD. & ANR.
November 22, 2017
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April 5, 2017
M/S. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD. Vs. D. AYYAPU REDDY
July 17, 2017
M/S. BARNALA BUILDERS & PROPERTY CONSULTANTS Vs. DALIP CHAND & ANR. S/O TULSI RAM
April 19, 2017
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September 15, 2017
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January 4, 2017
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January 24, 2017
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January 18, 2017
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May 25, 2017
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May 16, 2017
M/S. CLISSIC AGRICONE Vs. AJEET SINGH
May 11, 2017
M/S. CLOUD 9 PROJECTS PRIVATE LTD. REGD OFFICE : 225, OKHLA INDUSTRIAL ESTATE, PHASE Vs. GAURAV KHANNA D
January 19, 2017
M/S. CROSS TRADE LINKS Vs. ORIENTAL INSURANCE CO. LTD.
March 28, 2017
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July 21, 2017
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March 20, 2017
M/S. DESIRE AGRO RESORTS DEVELOPMENT PVT. LTD. & ANR. Vs. SANDHYA DAWN W/O. SRI BISWASWAR DAWN
February 15, 2017
M/S. ELDECO INFRASTRUCTURE AND PROPERTIES LTD. Vs. NITIN GUPTA AND ANR. S/O. SHRI MADAN MOHAN GUPTA
March 30, 2017
M/S. EMCO LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
November 16, 2017
M/S. EMRGING INDIA HOUSING CORPORATION LIMITED CHANDIGARH-110009 Vs. AVTAR KAUR BAINS, PUNJAB
March 8, 2017
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February 14, 2017
M/S. FATEHGARH BUS SERVICE (REGD.) Vs. ORIENTAL INSURANCE CO. LTD.
April 26, 2017
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August 21, 2017
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November 1, 2017
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February 8, 2017
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February 10, 2017
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February 9, 2017
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February 27, 2017
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July 19, 2017
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October 23, 2017
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August 16, 2017
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October 6, 2017
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February 14, 2017
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January 10, 2017
M/S. HDFC BANK, LATTICE BRIDGE ROAD,THIRUV ANMIYUR, CHENNAI Vs. ARTI KRISHNAN A-202 SUNSHINE APARTMENTS
May 3, 2017
M/S. HUYNDAI MOTOR INDIA LIMITED & 2 ORS. Vs. SAMEER SREEKUMAR & 4 ORS. S/O. SREEKUMARAN
May 8, 2017
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August 16, 2017
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January 3, 2017
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February 3, 2017
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February 7, 2017
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September 6, 2017
M/S. JAGRUTI SECURITIES LTD. REGD. OFFICE : 16, GUNDECHA CHAMBERS, NAGINDAS MASTER ROAD, FORT, MUMBAI Vs. UNITED INDIA INSURANCE COMPANY LIMITED REGD. & HEAD OFFICE AT: 24, WHITES ROAD, CHENNAI
March 24, 2017
M/S. JAI KRISHNA ARTECH Vs. GEETA RANI W/O. SH. SARWAR SINGH, R/O. HOUSE NO. 259/6, MODEL TOWN, SONIPAT HARYANA
February 20, 2017
M/S. JAI MATA TEXTILES Vs. UNITED INDIA INSURANCE CO. AND 2 ORS.
March 28, 2017
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February 13, 2017
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September 20, 2017
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January 31, 2017
M/S. KARWA DEVELOPERS, A PARTNERSHIP FIRM, THROUGH ITS PARTNERS, HAVING ITS PLACE OF ADDRESS AT 303, UNIQUE TOWER, BEHIND PATEL PETROL PUMP, OFF. S.V. ROAD, GOREGAON (W), MUMBAI Vs. SHREE VINAYAK CO
March 3, 2017
M/S. KINETIC MOTOR CO. LTD. Vs. RAJ KUMAR RAI
May 25, 2017
M/S. KIRAN GEMS PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
December 12, 2017
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October 16, 2017
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August 11, 2017
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February 10, 2017
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April 11, 2017
M/S. LEISUREI WEAR EXPORTS LTD Vs. UNITED INDIA INSURANCE CO. LTD AND OTHERS
January 6, 2017
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March 17, 2017
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March 2, 2017
M/S. MAGMA FINCORP LIMITED HAVING ITS ZONAL OFFICE AT: F Vs. RAVI RANJAN KUMAR SHRI RAVI UDAY KUMAR R/O TELWADI, TESIL
March 6, 2017
M/S. MAGPPIE INTERNATIONAL LTD. THROUGH ITS MANAGING DIRECTOR, PD-4A, PITAMPURA, DELHI - 110 088 Vs. ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER, 4, B.P. NEELAM BATA ROAD, BATA CHOWK, NIT FARIDABAD
January 23, 2017
M/S. MAHAVIR PRASAD GUPTA AND SONS THROUGH ITS SH. MANOJ GUPTA, F Vs. ORIENTAL INSURANCE CO. LTD. AND ANOTHER HEAD OFFICE, 88 JANPATH, CONNUAGHT PLACE, NEW DELHI
January 19, 2017
M/S. MAHESHWARI RESIDENCY FLAT OWNERS ASSOCIATION Vs. M/S. MAHESHWARI BUILDERS
October 4, 2017
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. JWALA SINGH
October 10, 2017
M/S. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. SANJAY SHARMA & ANR.
July 13, 2017
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August 25, 2017
M/S. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD. AND ORS MAHINDRA TOWERS, GROUND FLOOR, WORLI ROAD, 13 Vs. RAMESH SAWANT SON OF SHRI JAGAT RAM SAWANT, R/O VILLAGE SHAHON, P.O. GARAOG, TEHSIL KOTKHAI, H.P.
March 7, 2017
M/S. MANAS CONSTRUCTIONS Vs. L&T FINANCE LTD. & ANR.
October 10, 2017
M/S. MARKETING TIMES AUTOMOBILES PVT. LTD. Vs. MADAN VERMA AND ANR. S/O. LT. SHRI K.R. VERMA
December 7, 2017
M/S. MEDANTA THE MEDICITY & 2 ORS. Vs. V.S. TYAGI
August 11, 2017
M/S. MUTHOOT LEASING & FINANCE LTD. & ANR. Vs. SARVESH SHARMA
August 11, 2017
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August 24, 2017
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August 18, 2017
M/S. OMWAY BUILD ESTATE PVT. LTD. Vs. SHASHANK YADAV
May 22, 2017
M/S. PADMA INDUSTRIES Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
September 4, 2017
M/S. PARAMHANS LOOMTEX & ANR. Vs. UNION BANK OF INDIA
October 13, 2017
M/S. PARAS CONSTRUCTION Vs. PARAS PARADISE CO-OP HOUSING SOCIETY LTD.
November 20, 2017
M/S. PAVNI BUILDWELL PVT. LTD. & 2 OTHERS Vs. GREWAL GURMINDER SINGH AND ANOTHER S/O. SH. GREWAL RANDHIR SINGH
April 10, 2017
M/S. PERFECT PRINTS Vs. ORIENTAL INSURANCE CO. LTD.
February 7, 2017
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April 11, 2017
M/S. PHI SEEDS PVT. LTD. Vs. C. ANIL KUMAR
May 24, 2017
M/S. PIONEER AUTOMOTIVE EQUIPMENTS PVT. LTD. Vs. REGIONAL MANAGER, STATE BANK OF BIKANER AND JAIPUR
July 20, 2017
M/S. POLYPLEX CORPORATION LTD. Vs. NATIONAL INSURANCE CO. LTD.
April 7, 2017
M/S. PROGRESSIVE ESTATES AND PROMOTERS PVT. LTD. Vs. MOHAN LAL SHARMA
September 14, 2017
M/S. PUNJAB MOTORS STORE Vs. M/S. INDIAN OIL CORPORATION LTD. & ANR.
January 3, 2017
M/S. R.K. CONSTRO PROJECTS PVT. LTD. Vs. SONAL DEVENDRA JAIN & ANR.
July 26, 2017
M/S. R.N.A. BUILDERS (N.G.) Vs. DHARAMPAL KULDEEP SINGH & ANR.
January 11, 2017
M/S. R.N.A. BUILDERS (N.G.) THROUGH SHRI NARENDRA GUPTA, MANAGING DIRECTOR/SOLE PROPRIETOR, RAJA BAHADUR BUILDING 28, BOMBAY SAMACHAR MARG, 1ST FLOOR, NEAR SHARE BAZAAR, OP. STATE BANK OF INDIA, FORT MUMBAI Vs. SURESH PANDEY AND ANOTHER R/O. AT FLAT NO. 401, GANESH LEELA BUILDING, "A" WING NEAR OLD GOLDEN NEST, OFF. MIRA
January 11, 2017
M/S. R.R. LEATHER PRODUCTS PVT. LTD. Vs. ROYAL SUNDARAM GENERAL INSURANCE CO. LIMITED
April 21, 2017
M/S. RADHEY SHYAM AGRAWAL PARTNER SANJAY AGRAWAL Vs. BHARTI AXA GENERAL INSURANCE COMPANY LTD.
April 18, 2017
M/S. RAKESH PROJECTS PVT. LTD. Vs. BRYS INTERNATIONALS PVT. LTD.
March 29, 2017
M/S. RAM ASSOCIATES Vs. M/S. ROYAL RESIDENCY CO-OPERATIVE
May 18, 2017
M/S. RATHI SYNTEX LTD. Vs. BANK OF BARODA & 2 ORS.
February 15, 2017
M/S. ROYAL HOME CARE Vs. MAMTA GUPTA AND 2 OTHERS
January 4, 2017
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. IRFAN NURMOHAMMAD MEMON
May 25, 2017
M/S. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & ANR. Vs. JAAN MOHD. & ANR.
October 16, 2017
M/S. S AND S VINIMAY PRIVATE LIMITED Vs. M/S. JVPD PROPERTIES LTD. AND 2 ORS.
March 17, 2017
M/S. S.D. ENTERPRISES Vs. NATIONAL INSURANCE CO. LTD. & 4 ORS.
January 16, 2017
M/S. S.K. ENTERPRISE Vs. SH. PRASANTA CHATTERJEE & 8 ORS.
June 12, 2017
M/S. S.N. MOHANTY WEIGH-BRIDGE ROAD, POST BOX- 21, DISTRICT-KEONJHAR, P.O. BARBIL - 758035, ORISSA Vs. UNITECH HI
February 8, 2017
M/S. S.S. SINGLETON THROUGH ITS AUTHORISED PARTNER Vs. SANTOSH PRADIP PATIL & ORS.
June 12, 2017
M/S. SAHARA INDIA LIFE INSURANCE COMPANY LIMITED Vs. SHAILENDRA KUMAR PANDEY
September 13, 2017
M/S. SAI DEVELOPERS Vs. G. KALPANA AND 2 OTHERS
May 15, 2017
M/S. SAI NINAD ENTERPRISES AND ANOTHER Vs. CHANDRAPRAKASH D. SINGH AND ANOTHER
May 4, 2017
M/S. SANGAM DIAMONDS Vs. ORIENTAL INSURANCE COMPANY LIMITED REGD.
September 6, 2017
M/S. SANGRUR AGRO LTD. Vs. NEW INDIA ASSURANCE COMPANY LTD. AND ANOTHER
March 23, 2017
M/S. SARJU COLD STORAGE THROUGH, PARTNER MR. K.N. GUPTA, A Vs. VINAY MALPANI S/O LATE DEV NARAYAN MALPANI PROPRIETOR DEV TRADING 184, BAIRATHIYON KA CHOWK, DINANATH JI KI GALI, CHANDPOLE BAZAR, JAIPUR RAJASTHAN
March 2, 2017
M/S. SESA STERLITE LIMITED Vs. VINOD KUMAR GARG & ANR.
November 29, 2017
M/S. SHREE MATANGI PROJECTS AND 4 OTHERS Vs. MITESH R. MUMBAIWALA AND OTHERS
September 6, 2017
M/S. SHRIRAM CHITS (MAHARASHTRA) LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, SH. IQBAL RASULSAB SHAIKH, OFFICE AT 3997/1, 3RD FLOOR, BARSHI ROAD, ABOVE SUPER MARKET, LATUR MAHARASHTRA Vs. PRABHAKAR RANGNATH SABALE S/O. SH. RANGNATH SABALE, R/O. KHORI GALLI, DISTT. LATUR MAHARASHTRA
February 22, 2017
M/S. SILVER LINE VILLAS & APARTMENTS PVT. LTD. & ANR. Vs. V.V. NAIR & ANR.
November 16, 2017
M/S. SINGLA BUILDERS AND PROMOTERS LTD. Vs. AMAN KUMAR GARG SON
October 16, 2017
M/S. SIRAJ DEVELOPERS & ANR. Vs. YASMIN RAZAK VANOO
November 15, 2017
M/S. SKY ROCK CITY WELFARE SOCIETY Vs. RANJIT KAUR VIRK
April 25, 2017
M/S. SKY ROCK CITY WELFARE SOCIETY (REGD.) & ANR. Vs. HARKANWALJIT SINGH
November 24, 2017
M/S. SREI EQUIPMENT FINANCE LTD. & ANR. Vs. P.K. INFRA AND POWER COMPANY PVT. LTD.
December 7, 2017
M/S. STAR CONSTRUCTION Vs. ARUN KUMAR KUNDU
June 22, 2017
M/S. STAR FRUIT CENTRE Vs. JAY SINGH THAKUR & 2 ORS.
February 27, 2017
M/S. SUCHIR INDIA INFRATECH PVT. LTD. & ANR Vs. G.V.S.N. MURTHY
August 25, 2017
M/S. SUCHIRINDIA DEVELOPERS PVT. LTD. Vs. PRAVEEN KUMAR SURANA
January 27, 2017
M/S. SUKHDEV VENTURES THROUGH ITS PROPRIETOR, MR. DEVANAND SHETTY, FINAL PLOT NO. 73 Vs. SHASHIKANT M. CHANDAN AND ANOTHER 204, GERA CHAMBERS, OFF BOAT CLUB ROAD PUNE 411001
January 19, 2017
M/S. SUPERTECH CZAR SUITES Vs. GAUTAM MISHRA & ANR.
March 23, 2017
M/S. SUPRITI ENTERPRISE Vs. ASHIM KUMAR ROY CHOWDHURY
January 9, 2017
M/S. TANEJA DEVELOPERS AND INFRASTRUCTURE LTD. Vs. DEEPAK KUMAR
September 11, 2017
M/S. TDI INFRASTRUCTURE LTD. Vs. RANBIR SINGH
November 2, 2017
M/S. TDI INFRASTRUCTURE LTD. THROUGH ITS AUTHORISED REPRESENTATIVE, 8 KASTURBA GANDHI MARG NEW DELHI 110001 Vs. RITA GUPTA W/O. ASHWANI KUMAR GUPTA, A
February 23, 2017
M/S. TRICITY AUTOS Vs. SUBHASH CHAND
September 8, 2017
M/S. TRISHLA DEVELOPERS & ANR. Vs. VINESH KANTILAL GUDHKA/SHAH
February 1, 2017
M/S. U.T. BUILDERS & PROMOTERS LTD. Vs. ANJU MAHAJAN
May 18, 2017
M/S. URBAN IMPROVEMENT CO. (P) LTD. (MANAGED BY DIRECTORS NOMINATED BY GOVT. OF INDIA) Vs. DALJIT SINGH S/O. LATE SATJIT SINGH C/O. DHOLPUR STONE COMPANY
April 20, 2017
M/S. V.C.R. CONSTRUCTIONS PVT. LTD. REP. BY ITS MANAGING DIRECTOR, SRI. G. VENKATESHWAR RAO, R/O. 2 Vs. R. VIJAY KUMAR S/O. R. DILIP KUMAR R/O. 3
January 4, 2017
M/S. VAIDEHI AKASH HOUSING PVT. LTD. AND OTHERS Vs. HARESH A. KUVADIA
March 6, 2017
M/S. VAITHI HOLDINGS PVT. LTD. Vs. M. JAYACHANDRAN S/O. N MANOHARAN
March 27, 2017
M/S. VORA HOME MAKERS PVT. LTD. & 3 ORS. Vs. ISMAIL HASAN DAMUDI
December 13, 2017
MAA TARINI TRANSPORT LTD. Vs. BRANCH MANAGER, KEONJHAR CENTRAL CO-OPERATIVE BANK
July 26, 2017
MADAN LAL GUPTA PROPRIETOR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO. LTD. DIVISIONAL OFFICE
March 15, 2017
MADAN LAL S/O. OM PRAKASH JAIN Vs. PUNSUP GAS SERVICE & 2 ORS.
February 27, 2017
MADAN MOHAN SARAFF Vs. BRANCH HEAD, AXIS BANK LTD. & 3 ORS.
August 29, 2017
MADANLAL MOTILAL BORA R/O ASHA Vs. NAV MAHARASHTRA BUILDERS & 8 ORS. R/O 42/43, SHANKAR SHETH ROAD, PUNE
February 21, 2017
MADHU GARG Vs. UNITEC LTD
October 11, 2017
MADHU MEHANI & ANR ; ABHINAV MEHANI Vs. UNITECH HI-TECH DEVELOPERS LTD & 7 ORS ; SIDHARTHA SHANKAR BHOWMICK, DIRECTOR; SANJAY KUMAR SINGH DIRECTOR; RANA RAJESH KUMAR GANGAHAR; JYOTI KANOJYA; BALDEV GUPTA; RAMESH CHANDRA; ICICI BANK LTD THROUGH HEAD MANAGER
October 13, 2017
MAGMA FINCORP LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE SH. VIRENDER SINGH RAWAT, 8, SANT NAGAR, EAST OF KAILASH, NEW DELHI Vs. BABU RAM MANJHI R/O. HOUSE NO. 42, GUNJADIH, NAWADIH, VILLAGE CHAPARI, TOLA GHANGAPAN DISTRICT
February 17, 2017
MAGMA HOUSING FINANCE (FORMERLY KNOWN AS GE MONEY HOUSING FINANCE) FORMERLY KNOWN AS GE MONEY HOUSING FINANCE, HAVING ITS REGD. OFFICE AT: MAGMA HOUSE, 24, PARK STREET, KOLKATA Vs. MATHEW V. THOMAS
May 12, 2017
MAHAKALI GRIH NIRMAN SAHKARI SANSTHA MYDT. Vs. MOHAN KUMAR RAI AND OTHERS
May 26, 2017
MAHARASHTRA HYBRID SEEDS COMPANY PRIVATE LTD. Vs. JAGDISH KUMAR & ANR. S/O. SH. DHARAMA PAL
March 15, 2017
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED & ANR Vs. SHAHJANBEE W/O IBRAHIM SHAIKH; AFREEN D/O IBRAHIM SHAIKH; PARVIN; MEHBOOB; SANIYA; JAMALSAB
November 21, 2017
MAHESHWARI RESIDENCY FLAT OWNERS ASSOCIATION Vs. MAHESHWARI BUILDERS
October 4, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD THROUGH ITS AUTHORIZED SIGNATORY PUNEE SINGH LEGAL EXECUTIVE, BRANCH OFFICE AGGRAWAL CORPORATE TOWER Vs. SOPAN TRIMBAK YEDKE
August 25, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD THROUGH ITS AUTHORIZED SIGNATORY PUNEET SINGH LEGAL EXECUTIVE Vs. RAJENDRA PRASAD DAS S/O SHANKAR DAS
December 8, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD TRHOUGH ITS AUTHORIZED SIGNATORY, PUNEET SINGH LEGAL EXECUTIVE, BRANCH OFFICE Vs. SURESH KUMAR SHUKLA S/O SHIVKUMAR SHUKLA
August 29, 2017
MAHINDRA & MAHINDRA LTD Vs. SANTOSH NAMDEO BANDGAR & ANR ; S P AUTOMOTIVE
September 19, 2017
MAJESTIC PROPERTIES PVT. LTD. Vs. ARUN DHANDHANIA
May 26, 2017
MAJOR SANDEEP VINAYAK & ORS. S/O SH. CHAMAN LAL VINAYAK Vs. ARMY WELFARE HOUSING ORGANIZATION & ORS.
May 19, 2017
MALAY KR. DEB Vs. MANAGING DIRECTOR, FORD INDIA PVT. LTD.
January 4, 2017
MALAYSIAN AIRLINE SYSTEMS BERHAD Vs. DENTPLY INDIA PVT. LTD.
January 5, 2017
MAMTA SAHAKARI GRIH NIRMAN SAMITI LTD. Vs. SUDHIT RASTOGI
February 1, 2017
MANAGER JAIKA AUTOMOBILES PVT. LTD. Vs. LEELA SAHU & ANR.
April 20, 2017
MANAGER, BANK OF INDIA & 2 ORS. Vs. NARINDER KUMAR JAIN
June 12, 2017
MANAGER, SPEED POST & 2 ORS GPO JAIPUR RAJASTHAN Vs. DINESH SHARMA SON OF RAJ KAPOOR SHARMA
December 15, 2017
MANAGER, THE KANGRA CENTRAL COOPERATIVE BANK LTD. Vs. DHARAM CHAND KHAPER
May 31, 2017
MANAGER/AUTHORISED OFFICER Vs. PRONATH KUMAR DAS & ANR.
February 28, 2017
MANAGER/PROPRIETOR, VISHAL KRUSHI SEVA KENDRA AND ANOTHER Vs. RAMRAO VAIJINATH SARWADE AND ANOTHER
March 6, 2017
MANAGING DIRECTOR, MINT HOMES (P) LTD. Vs. J. JOHN AROCKIA RAJ
July 12, 2017
MANAGING DIRECTOR, SHRIRAM TRANSPORT FINANCE COMPANY LTD & ANR ; BRANCH MANAGER, SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. MAYA W/O MANOJ
November 20, 2017
MANAGING DIRECTOR, TNT INDIA PVT. LTD. & 2 ORS. Vs. M/S. LOCHAN TEA LTD.
August 4, 2017
MANAGING DIRECTORS, N.E.K.R.T.C. Vs. RADHA
May 15, 2017
MANDAR JADHAV VIVIANA Vs. DR. RIYA & ORS. DEPARTMENT OF MEDICINE OF KEM HOSPITAL
February 15, 2017
MANGER, SPEED POST & 2 ORS. Vs. BHANWAR LAL GORA
August 28, 2017
MANIK CHANDRA PAHARI VILLAGE & P.O MAHENDRAGUNJ, P.S SAGAR, DISTRICT : 24 PARGANAS SOUTH Vs. SENIOR BRANCH MANAGER, DIAMOND HARBOUR BRANCH, LIC OF INDIA & ANOTHER DIAMOND HARBOUR BRANCH, LIC OF INDIA, MUNICIPAL MARKET COMPLEX, DIAMOND HARBOUR, DISTRICT : 24 PARGANAS
January 20, 2017
MANINDER MALVIYA Vs. KUSUM DEVI
January 17, 2017
MANIPAL HOSPITAL Vs. J. DOUGLAS LUIZ
November 15, 2017
MANISH SHARMA & ANR. Vs. UNITECH RELIABLE PROJECTS PRIVATE LTD.
October 24, 2017
MANJIT GUPTA Vs. OBEROI REALTY LTD. (FORMERLY OBEROI CONSTRUCTIONS LTD.) & ANR.
April 18, 2017
MANJIT SINGH, MANAGING DIRECTOR TOUCHWOOD AVIATION ACADAMY & ANR. Vs. VISHAL SHADANGI
June 12, 2017
MANJU W/O SHRI SATBIR R/O VILLAGE BACHER TEHSIL RANIA DISTRICT Vs. DR. SANTOSH BISHNOI, MEDICAL OFFICER AND 4 OTHERS GENERAL HOSPITAL DISTRICT
January 5, 2017
MANJURANI ENTERPRISERS REPRESENTED THROUGH ITS PROPRIETOR, SAROJ KUMAR DAS, BADASANKHA, NAU SAHI, TOWN AND DISTRICT Vs. UNITED INDIA INSURANCE CO. LTD. & 3 ORS. BHUBANESWAR REGIONAL OFFICE, OCHC BUILDING, BLOCK 5TH FLOOR, NEAR RAM MANDIR, UNIT
March 7, 2017
MANMOHAN PANDEY S/O MR BRIJ BIHARI PANDEY Vs. SAHARA INDIA LTD. & 2 ORS.
February 1, 2017
MANOHARA CONSTRUCTION COMPANY, REPRESENTATIVE BY ITS PROPRIETOR Vs. YOUNG WOMENS CHRISTIAN ASSOCIATION, REPRESENTATIVE BY ITS GENERAL SECRETARY, DAPHNE LEAN, D/O. L.J. LEAN YWCA BUILDING, SPENCER JUNCTION, M.G. ROAD, TVPM
March 2, 2017
MANOJ KHARE S/O LATE SHRI SHSHEEL KHARE Vs. HDFC ERGO GENERAL INSURANCE COMPANY LTD.
April 19, 2017
MANOJ KUMAR Vs. MARIAMMA KURIEN
January 6, 2017
MANOJ KUMAR PATEL Vs. I.C.I.C.I BANK & ANR.
April 17, 2017
MANOJ KUMAR S/O. SH. MANGAL SINGH Vs. NEW INDIA ASSURANCE COMPANY LIMITED & ANR.
May 3, 2017
MANOJ KUMAR SHARMA S/O. SHRI MAHAVIR PRASAD SHARMA Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
July 5, 2017
MANOJ KUMAR VERMA S/O. SH. B.S. VERMA Vs. DELHI DEVELOPMENT AUTHORITY
February 27, 2017
MANOJ VYANKOBA LOKHANDE & ANR ; RAM VYANKOBA LOKHANDE Vs. STATE BANK OF INDIA
November 10, 2017
MANZOOR BAIG S/O. MANSOOR BAIG, C/O. SHEIKH FAIMA NAYYER FAROOQUI, HOUSE NO. 510 ASHRAFI QAYAMGAH, DASRA ROAD, GADGE KA TAKA, BHUTIYA DARWAZA, MAHAL NAGPUR, MAHARASHTRA Vs. ARMAN DREAMS HOMES PVT. LTD. THROUGH AQUEEL S/O. ANWAR UL HAQ SIDDIQUI, OFFICE 804, JAMIA, ARCADE, MIRCHI BAZAR, BHANDE PLOT SQUARE, UMRED ROAD, NAGPUR, R/O. BEHIND KIRAN PHOTO STUDIO, NEAR WATER TANK, KILA ROAD, MAHAL NAGPUR, MAHARASHTRA
January 16, 2017
MARKETING TIMES AUTOMOBILES PVT LTD Vs. MADAN VERMA & ANR
December 7, 2017
MARUTI SUZUKI INDIA LIMITED Vs. JASWINDER SINGH & ANR.
October 4, 2017
MARUTI SUZUKI INDIA LIMITED Vs. VIJAYA LEKSHMI S & 2 ORS
November 15, 2017
MARUTI SUZUKI INDIA LTD Vs. DR. KONERU SATYA KISHRE & ORS
November 16, 2017
MARUTI SUZUKI INDIA LTD. Vs. SANTANU PAL
December 1, 2017
MASTER VAIBHAV APURVA VOHRA Vs. SUNIL J. PARIKH
December 12, 2017
MAX NEW YORK LIFE INSURANCE CO. LTD. Vs. GURMEET KAUR
April 28, 2017
MAYANK MALIK Vs. UNITEH LTD
October 26, 2017
MD. ANWAR ALI S/O OF LATE MD. SAHEB JAN ALI Vs. JAMIL AHMED FAROOQUI S/O LATE MD. FAROOQUI
June 20, 2017
MD. NIZAMUDDIN Vs. M/S. ADITYA VISION PRIVATE LIMITED AND ANOTHER
March 17, 2017
MEDICAL SUPERINTENDENT ESI HOSPITAL Vs. RAM AVADH PAL
January 24, 2017
MEDICAL SUPERINTENDENT, BABASAHEB AMBEDKAR MEMORIAL HOSPITAL & ANR ; A SAXENA (NOW RETIRED) GYNAECOLOGIST, BABASAHEB AMBEDKAR MEMORIAL HOSPITAL Vs. MANJERI SINHA
November 9, 2017
MEENAKSHI KUMAR & ANR ; GAUTAM KUMAR Vs. UNITECH LIMITED & ANR ; P N B HOUSING FINANCE LTD
November 20, 2017
MEERA DHURIA Vs. ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED & ANR.
November 17, 2017
MEERUT DEVELOPMENT AUTHORITY Vs. ARUN PRAKASH
July 27, 2017
MEERUT DEVELOPMENT AUTHORITY (MDA) Vs. TEJVIR SINGH
June 29, 2017
MEGHA Vs. M/S. LAHOTI MUNOT CONSTRUCTION & ORS.
November 16, 2017
MEGHA W/O DINKAR DAGADKHAIR Vs. LAHOTI MUNOT CONSTRUCTION & 2 ORS ; SOW VIDYA VASANT MAHAJAN
November 16, 2017
MEGHNA BHAVESH PATEL AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER
July 17, 2017
MERCEDES-BENZ INDIA PVT. LTD. Vs. NATWARLAL M. BADIANI
September 11, 2017
MET LIFE INDIA INSURANCE COMPANY LTD. Vs. URVASHI GOYAL & ANR.
May 4, 2017
MIRA SEA FOODS Vs. NEW INDIA ASSURANCE CO. LTD.
October 3, 2017
MITESH BALLASAAHEB ADDHATE Vs. M/S. JVPD PROPERTIES PRIVATE LTD.
January 24, 2017
MITTAL EDUCATION SOCIAETY Vs. INDIAN OVERSEAS BANK
November 6, 2017
MOHAMMAD USMAN Vs. M/S. EARTH INFRASTRUCTURES LTD. & 4 ORS.
February 6, 2017
MOHAMMED HUSSAIN & ANR. Vs. BRANCH MANAGER, ICICI BANK LTD. & ANR.
December 4, 2017
MOHAN LAL SETHI (LRS) Vs. NEW INDIA ASSURANCE COMPANY LTD
November 3, 2017
MOHAR SINGH S/O. SHRI MEETHA LAL Vs. FUTURE GENERALI INDIA INSURANCE CO. LTD.
February 14, 2017
MOHINDER PODDAR S/O. SHRI BHARAT PODDAR Vs. ESI CORPORATION & 5 ORS.
August 30, 2017
MOHIT CHOPRA Vs. M/S UNITECH LIMITED
May 30, 2017
MOHIT SHARDA S/O KAPIL SHARDA Vs. BANK OF BARODA & ANR THROUGH BRANCH MANAGER; CREDIT INFORMATION BURUEAU (I) LTD
May 5, 2017
MOHIT SHARMA Vs. M/S. VIPUL INFRASTRUCTURE DEVELOPERS LTD. & ANR.
July 21, 2017
MONEY MAGNUM CONSTRUCTIONS Vs. ARVIND RAJARAM DESHMUKH; G LAXMIKANT REDDY & ANR ; MANGALAGOURI
October 17, 2017
MORADABAD DEVELOPMENT AUTHORITY Vs. RAGINI GUPTA
December 12, 2017
MOULIVAKKAM TRUST HEIGHTS FLATS AFFECTED BUYERS ASSOCIATION Vs. PRIMA SRISTI HOUSING PVT. LTD.
May 5, 2017
MR. SUNIL GOEL Vs. M/S. UNITECH RELIABLE PROJECT (P) LTD. (UNITECH) AND OTHERS
September 19, 2017
MRIDULA GHOSH 145, INDRA BISWAS ROAD, POLICE STATION Vs. APPOLLO GLENEGALES HOSPITAL AND OTHER 58, CANAL CIRCULAR ROAD, POLICE STATION
January 18, 2017
MRS. HANSU DALEEP JATWANI Vs. M/S. GURUKRIPA PROPERTIES PVT. LTD.
December 1, 2017
MRS. PRITI ARORA Vs. M/S. ARN INFRASTRUCTURE INDIA PVT. LTD.
April 6, 2017
MUFAZZAL Y. KAPADIA & ANR. Vs. EAST & WEST BUILDERS
October 23, 2017
MUKESH GUPTA & ANR. Vs. EARTH INFRASTRUCTURES LIMITED
November 29, 2017
MUKUL SHARMA Vs. M/S. VSR INTRATECH PVT. LTD.
July 26, 2017
MUNICIPAL COUNCIL THROUGH ITS EXECUTIVE OFFICER, FAZILKA PUNJAB Vs. SATWINDER SINGH & 2 ORS S/O JASWANT SINGH; DIRECTOR LOCAL BODIES, CHANDIGARH, PUNJAB; DEPUTY DIRECTOR LOCAL BODIES FEROZEPUR, PUNJAB; MURARI LAL & 2 ORS S/O MILKH RAJ; GURBACHAN SINGH & 2 ORS S/O JASWANT SINGH
December 4, 2017
MUNICIPALITY, GAJSINGHPUR Vs. KAMALJEET
December 6, 2017
MURALI TILES P.B. Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO. LTD.
April 13, 2017
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. VEENA KUMARI
September 18, 2017
N JOTHI MURUGAN Vs. GANDHIMATHI MOTORS & ANR REP BY ITS MANAGER; MANAGER, SRI GANDHIMATHI MOTORS
March 22, 2017
N V SRINIVASA RAO S/O LATE P VENKOBA RAO Vs. E R SIDDESH S/O E REVANASIDDAPPA
July 3, 2017
N. ASHA Vs. CHHATTISGARH GRIH NIRMAN PARIYOJNA
July 19, 2017
N.U. AZAM S/O. SHRI E.F. HANIFI Vs. POSTAL DEPARTMENT AND 2 OTHERS
January 23, 2017
NALLAM CHANDRA SEKHAR REDDY R/O YERRASANIPALLE TAMBALAPALLI MANDAL CHITOOR ANDHRA PRADESH Vs. DR. DESAI THIPPA REDDY DESAI HOSPITAL NEAR RTC BUS STAND MANDAPALLE CHITOOR ANDHRA PRADESH
March 3, 2017
NANDED DIST. CENTRAL CO Vs. VEERBHADRA
August 11, 2017
NANDED DISTRICT CO Vs. MANIKRAO KARABASSAPA BIRAJDAR AND OTHERS
September 1, 2017
NARANJAN DAS SANJEEV KUMAR Vs. SAJJAN SINGH
March 7, 2017
NARAYAN SHIVAJI REDKAR Vs. ORBIT CORPORATION LIMITED AND 5 OTHERS
July 17, 2017
NAREN PRAVIN SANGHVI 153/8, SUNRAYS,2ND FLOOR, ABOVE BANK OF MAHARASHTRA, SION CIRCLE, SION EAST, MUMBAI Vs. SUNRAYS CO
February 15, 2017
NARENDER KUMAR JOSHI Vs. RELIANCE GENERAL INSURANCE COMPANY LTD & ANR
September 18, 2017
NARENDER KUMAR MAHESHWARI S/O SH HOTILAL MAHESHWARI Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR
December 6, 2017
NARENDRA LAL JAIN Vs. NEW INDIA ASSURANCE CO LTD & ORS
October 16, 2017
NARENDRA NATH MISHRA S/O. LATE NILAMBAR MISHRA Vs. M/S. VAISHNAVI ARCHITECHT
July 4, 2017
NARENDRA YADAV Vs. CHARAN DAS VERMA & ANR ; AXIS BANK LIMITED
October 9, 2017
NARINDER KUMAR JAIN Vs. PUNJAB STATE ELECTRICITY BOARD
October 3, 2017
NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDIES Vs. AKSHAT KETAN KOTHARI
February 10, 2017
NASHANT BHASIN Vs. M/S. UNITECH LIMITED & ANR.
June 1, 2017
NATHURRAM PORWAL Vs. MANDAL RAILWAY MANAGEMENT
June 23, 2017
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT (NABARD) AND ANOTHER Vs. RAMSWAROOP MEENA AND ANOTHER
May 22, 2017
NATIONAL INSURANCE CO LTD Vs. ALPABEN & ORS
November 3, 2017
NATIONAL INSURANCE CO LTD Vs. VINODBHAI P PATEL
September 6, 2017
NATIONAL INSURANCE CO LTD & ANR THROUGH CHAIRMAN/MANAGING DIRECTOR; NATIONAL INSURANCE CO LTD NATIONAL LEGAL VERTICAL C/O DELHI REGINAL OFFICE I Vs. B L JAITWANI & SONS
September 7, 2017
NATIONAL INSURANCE CO LTD AHMEDABAD DIVISION OFFICE, JASHWANT CHAMBERS, AHMEDABAD, GUJARAT Vs. LAJWANTI VADHVANI & ANR W/O KRISHNAKUMAR VADHVANI, PROPRIETOR, KALAPI SALES CORPORATION; VIJAY COOPERATIVE BANK ASHRAM ROAD, AHMEDABAD
September 8, 2017
NATIONAL INSURANCE CO. LTD Vs. M/S. SUMITRA ENTERPRISE
August 1, 2017
NATIONAL INSURANCE CO. LTD Vs. A.S. MOOSANI & CO.
May 19, 2017
NATIONAL INSURANCE CO. LTD. Vs. NOLI RAM & SONS
May 23, 2017
NATIONAL INSURANCE CO. LTD. Vs. SANJEEV KUMAR
November 15, 2017
NATIONAL INSURANCE CO. LTD. Vs. JINDU RAM
October 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. UMA KANT SAHAY
July 7, 2017
NATIONAL INSURANCE CO. LTD. Vs. KIRANJEET KAUR @ KIRANJIT KAUR
August 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. GANESH ENTERPRISES & ANR.
August 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. SHANKAL AGARWAL
August 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. HARINANDAN PRASAD
July 28, 2017
NATIONAL INSURANCE CO. LTD. Vs. P. J. THOMAS
January 5, 2017
NATIONAL INSURANCE CO. LTD. Vs. MANJIT SINGH
May 23, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. KRISHNA INDUSTRIES
January 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. BHARTI INDUSTRIES
May 29, 2017
NATIONAL INSURANCE CO. LTD. Vs. GANPATBHAI SOMABHAI KADIA
May 19, 2017
NATIONAL INSURANCE CO. LTD. Vs. NARINDER GUPTA
July 27, 2017
NATIONAL INSURANCE CO. LTD. Vs. M/S. AMRIT FLOUR MILL & ANR.
August 1, 2017
NATIONAL INSURANCE CO. LTD. & ANR. Vs. BINOD KUMAR SINGH SON OF SHRI PRAKASH KUMAR SINGH VILLAGE & PO TEENTARA
September 13, 2017
NATIONAL INSURANCE CO. LTD. AND ANOTHER Vs. A.R. FUELS PVT. LTD.
January 23, 2017
NATIONAL INSURANCE CO. LTD. REGIONAL MANAGER Vs. MATA NAINA DEVI JI FUEL CENTRE THROUGH
May 12, 2017
NATIONAL INSURANCE CO. LTD. SURI BRANCH OFFICE, P.S. BRIBHUM, Vs. ABHOY SHANKAR TEWARI & ANR. DIRECTOR OF INDIA JYOTI RICE MILLS PVT. LTD., SRINIKETAN ROAD, BOLPUR, BIRBHUM
February 15, 2017
NATIONAL INSURANCE CO. LTD.(THROUGH ITS DIVISIONAL MANAGER) Vs. SHYAM BABU & ORS.
November 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. JOGESH ROY AND ANR.
March 21, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. M/S. SEWA (SOCIAL ECONOMIC WELFARE ASSOCIATION)
July 4, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. KAMLA DEVI RICE MILL PVT. LTD.
August 8, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SHIV CHARAN GUPTA
May 18, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. RAMDEO MODI
March 29, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. GOVIND
May 30, 2017
NATIONAL INSURANCE COMPANY LTD & ANR Vs. OIL CARRYING CORPORATION
December 22, 2017
NATIONAL INSURANCE COMPANY LTD . Vs. M/S. ARUNACHAL DISTLLARY & BOTTLING PVT. LTD.
February 6, 2017
NATIONAL INSURANCE COMPANY LTD THROUGH ITS AUTHORISED SIGNATORY, REGIONAL OFFICE Vs. VIVEK TIWARI S/O MR.ONKAR NATH TIWARI, R/O TALWANDI KOTA RAJASTHAN
February 27, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. SONOVISION ENTERPRISES
August 14, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. M/S. DHARAM SINGH MOHAR SINGH
May 31, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. RAM VEER SINGH
January 4, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMI DEVI JAIN BARDIA AND 2 OTHERS
May 26, 2017
NATIONAL INSURANCE COMPANY LTD. THROUGH ITS REGIONAL OFFICE AT: NATIONAL LEGAL VERTICAL, 2E/9, JHANDEWALAN EXTEN., NEW DELHI Vs. VIJAY MISTRY THROUGH ITS PROPRIETOR DIGNUS APPLIED AESTHETICS, 27, F. KASTURCHAND BUILDING, GOKHALE ROAD (SOUTH) DADADR (W), MUMBAI
February 16, 2017
NATIONAL INSURANCE COMPANY LTD. THROUGH MANAGER, NATIONAL LEGAL VERTICAL 2E/9, JHANDEWALAN EXTENSION, NEW DELHI Vs. LAKHVEER SINGH S/O. SH. KARTAR SINGH, R/O. VILLAGE MIRPUR, P.O
January 2, 2017
NAVBHARAT DEVELOPMENT CORPORATION Vs. NATALIA CHS SOCIETY LTD. AND 3 OTHERS
January 6, 2017
NAVEEN ASHOKA TENT HOUSE Vs. ORIENTAL INSURANCE COMPANY LTD.
January 10, 2017
NAVEEN SABHARWAL Vs. UNITECH LTD.
May 16, 2017
NAVEEN SHARMA S/O VIJENDER SINGH Vs. SHREE VARDHMAN GROUP THROUGH ITS CMD/MD/PRINCIPAL OFFICER
December 12, 2017
NAVEEN SINGH BHANDARI Vs. M/S SBI LIFE INSURANCE COMPANY LTD. AND OTHERS
May 16, 2017
NAVEENA BHARATHI Vs. K.C. GURUDEV
March 28, 2017
NAVIN KUMAR Vs. M/S. OMAXE LTD.
March 27, 2017
NAVODAYA URBAN CO-OPERATIVE BANK LTD. Vs. VIMAL
September 12, 2017
NAVSHAKTI TEXTILES PROCESSOR PVT LTD Vs. UNITECH LTD & ANR ; BAJAJ CAPITAL LIMITED
October 16, 2017
NEEL KAMAL Vs. METLIFE INDIA INSURANCE CO. LTD.
July 21, 2017
NEELAM PANSARI & ANR. Vs. C.G.M. STATE BANK OF INDIA & ANR.
May 12, 2017
NEENA MEHROTRA & ANR. Vs. M/S. UNITECH LIMITED
July 21, 2017
NEERAJ ENTERPRISES Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
November 20, 2017
NEETA N. MOHNANI & ANR. Vs. EAST & WEST BUILDERS
October 23, 2017
NEHA SURI H-13, MAHARANI BAGH, NEW DELHI-110065 Vs. M/S. UNITECH RELIABLE PROJECT PVT. LTD. AND 4 OTHERS (THROUGH ITS A.R.) BASEMENT,6, COMMUNITY CENTRE, NEW DELHI
January 4, 2017
NEPTUNE VENTURE & DEVELOPERS (P) LTD. Vs. SHAILESH TRIPATHI
May 9, 2017
NEW INDIA ASSURANC E CO LTD OFFICE-REGINAL HEAD OFFICE Vs. CHETAN GUNWANTLAL MODH R/O MAGARWADA T-VADGAON, BANASKANTHA GUJARAT
September 5, 2017
NEW INDIA ASSURANCE CO Vs. KANHAIYA SOLVEX PVT. LTD.
November 22, 2017
NEW INDIA ASSURANCE CO LTD Vs. SURENDER KUMAR NANDA
November 17, 2017
NEW INDIA ASSURANCE CO LTD THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER Vs. SAVLA TWISTERS PVT LTD & ANR; SECRETARY, SURAT CITIZEN COUNSEL TRUST, TIRUPATI PLAZA
September 7, 2017
NEW INDIA ASSURANCE CO. LTD AND OTHERS Vs. NAROTTAM KUMAR J. SHARMA E
September 4, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JAYANTI COMPUTERS SYSTEMS AND OTHERS
April 21, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JAYKANT BHAGWATI PRASAD PANDEY
April 25, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHINDER PAL SINGH
May 22, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHYAM SHARAN PANDEY
December 15, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. ABHASHREE ADVISORY PVT. LTD.
December 11, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. DEBI PRASAD DOA
July 31, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. M/S. MADHUKANT EXPORT PVT. LTD.
May 18, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. PUJANJLI VERMA
November 16, 2017
NEW INDIA ASSURANCE CO. LTD. 12/1, ASAF ALI ROAD, NEW DELHI Vs. M/S. CLASSIC GLASS & PLYWOOD CENTRE AND ANOTHER
July 17, 2017
NEW INDIA ASSURANCE CO. LTD. JEEVAN BHARTI BUILDING, TOWER Vs. DR. GIRISH M. WAGHER R/O, B/4, AAROHI FLATS, BH. NEW YORK TRADING CENTRE, THALTEJ, AHMEDABAD
January 31, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PRONOBANANDA DUTTA
June 30, 2017
NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER Vs. VARSHABEN P SHAH
September 6, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. PRAVIN KRUSHNA TATKARI
July 13, 2017
NIBEDITA PATTANAYAK W/O MONORANJAN PATTANAYAK Vs. SWAPNA SENGUPTA & 2 ORS. W/O SRI AJAY KUMAR SENGUPTA
February 3, 2017
NIDHI BHATNAGAR & ANR. Vs. M/S. UNITECH LTD.
June 30, 2017
NIRASHA SINHA Vs. HDFC ERGO GENERAL INSURANCE CO. LTD.
August 18, 2017
NIRMAL DEVRAJ PUNMIYA & ORS. Vs. RAMKRISHNA GANGADHAR SHANBAG
April 18, 2017
NIRMAL GANDHI W/O SH.ASHOK GANDHI Vs. DADA MOTORS
October 31, 2017
NIRMAL SEEDS PVT. LTD. Vs. RAGHUNATH RAMRAO PATIL AND ANOTHER
August 30, 2017
NIRMALYA MUKHOPADHYAY Vs. WEST BENGAL HOUSING BOARD
February 13, 2017
NIRU KAUSHAL & ANR. Vs. UNITECH LTD.
July 31, 2017
NISHA SHARMA Vs. DR. SURESH VERMA & ORS.
October 20, 2017
NITABEN BHIKHALAL BAMB & ANR Vs. ORIENTAL INSURANCE CO LTD; PRIME CORPORATION SERVICES
September 4, 2017
NITI SAXENA & ANR Vs. UNITECH LIMITED
November 21, 2017
NITIN G THAKKER Vs. BRITISH AIRWAYS & 2 ORS ; PERAL INTERNATIONAL TOURS & TRAVELS LTD ; HAMILTON TRAVELS; SANTOSH KUMAR
November 10, 2017
NITIN KUMAR AGARWAL & ANR. Vs. UNITECH LTD. & ANR.
November 22, 2017
NITIN VIJAYRAO KOTTAWAR Vs. ASLAM SALAM SHEIKH
November 16, 2017
NORTHERN RAILWAY & ANR Vs. ASHOK PANDIT
November 3, 2017
NORTHERN ZONE RAILWAY EMPLOYEES CO-OPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. CHARANJIV LAL
October 10, 2017
NTP TOURISM AFFAIRS LIMITED Vs. SUDHA TALASILA B 22, JOURNALIST COLONY, JUBILEE HILLS HYDERABAD
April 19, 2017
OCUS SKYSCRAPERS REALTY LTD Vs. AVANI SINGH
December 20, 2017
OCUS SKYSCRAPERS REALTY LTD THROUGH ITS A R , DHARMENDRA KUMAR RAY Vs. RENU MADAN W/O RAJIV MADAN
December 20, 2017
OFFICER IN-CHARGE, BHARAT HOUSING CO-OP. SOC. LTD. Vs. CHANDRA SHARMA & ANR.
August 17, 2017
OM PRAKASH GUPTA AND OTHERS S/O. LATE SHRI R.K GUTA Vs. M2K INFRATSTRUCTURE PVT. LTD.
January 5, 2017
OMAXE CHANDIGARH EXTENSION DEVELOPERS PRIVATE LIMITED & 2 ORS; OMAXE CITY CHANDIGARH EXTENTION PVT LTD Vs. LALITHA SAINI W/O JASWINDER SINGH
August 21, 2017
OMAXE CHANDIGARH EXTENSION DEVELOPERS PVT LTD & 2 & ANR ORS Vs. ANUJ GUPTA
October 4, 2017
OMAXE CHANDIGARH EXTENTION DEVELOPERS PRIVATE LIMITED Vs. PRADEEP JAIN S/O N K JAIN
September 21, 2017
OMAXE CONSTRUCTION LTD. & ANR. Vs. SANTOSH JAIN W/O. SHRI AJIT PRASAD JAIN
February 6, 2017
OMAXE LIMITED & ANR Vs. LALIT KUMAR
October 13, 2017
OMAXE LIMITED AND ANOTHER Vs. LALIT KUMAR S/O. SH. VIJAY KUMAR
June 1, 2017
OMAXE LTD. AND ANOTHER THROUGH ITS CHAIRMAN/MANAGING DIRECTOR, 7, LOCAL SHOPPING CENTRE, KALKAJI, NEW DELHI Vs. DR. AMBUJ CHAUDHARY S/O SH. AMAR SINGH R/O HOUSE NO. 1824, SECTOR
February 13, 2017
ORBIT CORPORATION LTD. Vs. RAJAMOULI C. GUJJAR & 7 ORS.
February 27, 2017
ORIENTAL INSURANCE CO LTD Vs. GEETA DEVI
September 12, 2017
ORIENTAL INSURANCE CO LTD Vs. OCEANIC SOLVENT INDUSTRIES BEDESHWAR, JAMNAGAR GUJRAT
November 22, 2017
ORIENTAL INSURANCE CO LTD THROUHJ ITS DULY CONSTITUTED ATTORNEY MANAGER, ORIENTAL INSURENCE CO LTD Vs. PRATIK SAMAJ SEVA TRUST & ANR; SHETH NARENDRA KUMAR CHIMANLAL
May 9, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. R.K. MARBLE LTD.
January 24, 2017
ORIENTAL INSURANCE CO. LTD. Vs. YASHOWANTA NARAYAN DIXIT S/O LATE GADADHAR DIXIT
March 17, 2017
ORIENTAL INSURANCE CO. LTD. Vs. LAXMEGOWDA
September 11, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. OCEANIC SOLVENT INDUSTRIES
November 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. JAGDISH CHAND GUPTA
October 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. DHANRAJ SURANA
October 31, 2017
ORIENTAL INSURANCE CO. LTD. Vs. RANIDAN SINGH S/O SH. BHIWANI SINGH JODHA
April 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. M/S. MIRVANA NATURE RESORT
August 30, 2017
ORIENTAL INSURANCE CO. LTD. THROUGH ITS DULY CONSTITUTED ATTORNEY, MANAGER, ORIENTAL INSURANCE CO. LTD. HEAD OFFICE, 88 JANPATH, CONNAUGHT PLACE NEW DELHI Vs. ABDUL SHAMAD ABDUL SHAMAD S/O SHRI WAHID AGED 47 YEARS R/O
March 15, 2017
ORIENTAL INSURANCE CO. LTD., 1893 CHINDNI CHOWK Vs. RAJINDER SINGH S/O. SHRI SAWINDER SINGH
March 30, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SHREE BALAJI STEEL & CEMENT TRADERS
May 17, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. NARVEER CHAUHAN
June 1, 2017
ORIENTAL INSURANCE COMPANY THROUGH ITS BRANCH MANAGER, C Vs. SHAKIR ALI & ANR. S/O SRI RASHID ALI, R/O MOHALLA
March 6, 2017
P K CONSTRUCTIONS BABURAO BHASKAR PANICKER Vs. SANGITA RAJENDRA SANGEKAR & ANR; PRASHANT RAJENDRA SANGEKAR
August 17, 2017
P P GAMBHIR Vs. OMAXE LTD
December 11, 2017
P. HANUMANTHA RAO Vs. ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. & ANR.
July 17, 2017
P.D. AGRAWAL INFRASTRUCTURE LTD. Vs. M/S. RELIANCE GENERAL INSURANCE CO. LTD. AND ANOTHER
May 19, 2017
P.D. HINDUJA NATIONAL HOSPITAL AND MEDICAL RESEARCH CENTRE AND DR. SANJAY AGARWALA Vs. VEERA ROHINTON KOTWAL AND ANOTHER
December 13, 2017
P.D. KAUSHIK Vs. SAMARJEET SINGH & 2 ORS.
November 3, 2017
P.J. PRABAHARAN Vs. K.S. GOPALAKRISHNAN
January 6, 2017
PAN RELATIONS PVT. LTD. Vs. PRIYANK KUMAR SINGHAL
May 18, 2017
PANKAJ KUMAR BANERJEE Vs. DEBJANI CHAKROBARTY & 6 ORS.
August 4, 2017
PANKAJ KUMAR JAKHAR Vs. ESTATE OFFICER, HARYANA URBAN DEVELOPMENT AUTHORITY & ANR ; CHIEF ADMINSTRATION,HARYANA URBAN DEVELOEPMENT AUTHORITY
May 11, 2017
PANKAJ PARASHAR S/O. LT. ASHWANI KUMAR PARASHAR Vs. ICICI PRUDENTIAL LIFE INSURANCE CO. LTD.
April 11, 2017
PARAMJIT SINGH Vs. WEMBLEYS COOPERATIVE HOUSE BUILDING SOCIETY LTD
December 22, 2017
PARAS CONSTRUCTION Vs. PARAS PARADISE CO-OP HOUSING SOCIETY LTD
November 20, 2017
PARDEEP SINGH Vs. STATE BANK OF INDIA
November 27, 2017
PARSA S/O LT SHABIR HUSAIN Vs. SIYARAM MOTORS PRIVATE LIMITED & ANR; TATA MOTORS
August 29, 2017
PARSVNATH DEVELOPERS LIMITED Vs. RAJINDER PAL SINGH AND ANOTHER
March 6, 2017
PARTEEK (MINOR) THROUGH HIS FATHER SH. RAMESH KUMAR Vs. DR. SURESH CHANDER KALRA
May 25, 2017
PARTHA PRATIM BASU AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER
July 17, 2017
PARUL BAXI AND ANOTHER Vs. ORBIT CORPORATION LIMITED AND ANOTHER
July 17, 2017
PARVEEN KUMAR GUPTA Vs. DLF UTILITIES LTD.
August 4, 2017
PASCHIM GUJARAT VIJ CO. LTD. THROUGH DEPUTY ENGINEER, MENDARADA SUB Vs. CHUNILAL GORDHANBHAI SIDPARA R/O PLOT AREA POST BARWALA TAL. MENDARADA, DISTRICT JUNAGADH GUJARAT
March 2, 2017
PAVAN KOHLI Vs. BPTP LTD & ANR; COUNTRYWIDE PROMOTERS PVT LTD
November 6, 2017
PAWAN AUTO STORE Vs. NEW INDIA ASSURANCE CO LTD
December 20, 2017
PAWAN KUMAR MUDGIL & ORS. Vs. NORTHERN RAILWAY
February 9, 2017
PEARLS INFRASTRUCTURE PROJECTS LTD. Vs. BRIJ BALA AND ANR. WIFE OF SH. KRISHAN KUMAR
March 28, 2017
PHI SEEDS PVT. LTD. AT Vs. BICHHA RAM & ANR. VILLAGE DHALOUR YAMUNA NAGAR HARYANA
February 23, 2017
PHOENIX COMTRADE PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD.
April 12, 2017
PINAKA RADHA KRISHNA S/O. SAMBAIAH, Vs. DASMESHA AGRICULTURAL INDUSTRIES PVT. LTD. & 2 ORS.
May 9, 2017
PNB METLIFE INSURANCE COMPAMY LTD. Vs. MOPIDEVI LALITHA
May 25, 2017
PNB METLIFE INSURANCE COMPANY LTD. & ANR. Vs. SUKHWINDER KAUR
January 13, 2017
POOJAN SALUJA W/O SH RAJPRIT SINGH SALUJA Vs. UNITECH LTD THROUGH ITS MANAGING DIRECTOR
September 21, 2017
POONAM ARORA Vs. NEW INDIA ASSURANCE CO. LTD.
December 12, 2017
POONAM CHAMBERS B WING COMMERCIAL PREMISES CO-OPERATIVE SOCIETY LIMITED Vs. ALUPLEX INDIA PRIVATE LIMITED & ANR ; NAVIN KESWANI, MANAGING DIRECTOR
November 15, 2017
POST GRADUATE INSTITUTE OF MEDICAL Vs. MAMTA RANI @ BABLI & 2 ORS.
January 24, 2017
POST MASTER & 2 ORS ; SUPERINTENDENT OF POST MASTER; CHIEF POST MASTER GENERAL Vs. SARBESWAR SAHOO
October 9, 2017
POST MASTER GENERAL & ANR Vs. VIKAS VERMA; POST MASTER GANERAL POST OFFICE, LODHI ROAD
October 11, 2017
POST MASTER GENERAL & ANR ; POST MASTER, GENERAL POST OFFICE Vs. MANOJ KUMAR S/O RAJ, PRESENTLY R/O HOUSE
October 11, 2017
POST OFFICE Vs. AKHILESH GROVER
October 6, 2017
PRABHA CHANDRAN Vs. PARSVNATH DEVELOPERS LIMITED
July 14, 2017
PRABHAT GOYAL S/O SURENDER DEV GOYAL Vs. GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN, GHAZIABAD UTTAR PRADESH
September 22, 2017
PRABHAT KHANNA (DECEASED) THR. LRS. Vs. NEW INDIA ASSURANCE CO. LTD.
January 24, 2017
PRADEEP B. PAWAR Vs. DILIP VARYAMAL VIRMANI KAMAL NAGAR
May 29, 2017
PRADEEP GUPTA & ANR. Vs. M/S. UNITECH LIMITED
July 25, 2017
PRADEEP GUPTA S/O PREM NATH GUPTA Vs. UNITECH HI-TECH DEVELOPERS LTD THROUGH ITS MANAGING DIRECTOR
November 16, 2017
PRADEEP KRIPLANI Vs. NEW INDIA ASSURANCE CO. LTD. AND 2 OTHERS
September 7, 2017
PRADEEP KUMAR TIWARI S/O RAM JATAN TIWARI, R/O HOUSE NO. C/41, BABJI NAGAR, TIFRA TEHSIL AND DISTRICT BILASPUR C.G. Vs. ORIENTAL INSURANCE COMPANY LTD. & ANR. THROUGH MANAGER/COMPETENT OFFICER, DIVISIONAL OFFICE
January 20, 2017
PRADIP H. BHATIA Vs. WINDSHIELD DEVELOPERS PVT. LTD.
January 25, 2017
PRAGTISHIL KHEDUT SEVA SAHKARI MANDALI LTD. AND ANOTHER Vs. AGRICULTURE INSURANCE CO. OF INDIA LTD.
September 8, 2017
PRAJAKTA COOPERATIVE HOUSING SOCIETY Vs. HASEEN ARA RAZA SYED AND OTHER D
January 18, 2017
PRAKASH CHIMANLAL SHETH Vs. HDFC BANK LTD.
March 15, 2017
PRAKASH DATTATRAY PATKI Vs. VILLAGE DEVELOPMENT OFFICER & ORS.
October 31, 2017
PRAMOD KUMAR Vs. M/S. GLOBAL HEALTH PRIVATE LIMITED AND 7 ORS.
March 17, 2017
PRAMOD YADAV & ANR. Vs. UNITECH HI
January 6, 2017
PRANAB BASAK Vs. SUHAS CHATTERJEE
June 23, 2017
PRANAV MITTAL S/O VINAY MITTAL, R/O 62 C, NEHRU NAGAR, AGRA Vs. M/S. DYNAMIC INFRA DEVELOPERS (P) LTD. & 4 ORS. REGISTERED OFFICE AT: 30/27, EAST PATEL NAGAR, 1ST FLOOR, NEW DELHI
February 27, 2017
PRANAYJIT BOSE Vs. POST MASTER GENERAL
June 22, 2017
PRASHANT BEHL Vs. NEW INDIA ASSURANCE COMPANY LIMITED
May 30, 2017
PRATAP CHANDRA SINHA Vs. M/S. KINDLE DEVELOPERS PVT. LTD. & ANR.
July 31, 2017
PRAVEEN @ PARVEEN KUMAR JAIN & ANR Vs. EARTH INFRASTRUCTURES LTD & ANR
November 21, 2017
PRAVEEN R. PRASAD & ANR. Vs. THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD & ORS.
October 3, 2017
PRAYAS COMMUNITY LIVING CENTRE TOLLYGUNGE Vs. BAHNI MANDAL & ANR.
February 21, 2017
PREETI TANEJA Vs. UNITECH LIMITED
October 11, 2017
PREM KUMAR CHHABRA Vs. LIFE INSURANCE CORPORATION LTD.
December 4, 2017
PREM SINGH Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
August 28, 2017
PREMIUM ACRES INFRATECH PVT LTD & 3 ORS THROUGH ITS MANAGING DIRECTOR; PREMIUM ACRES INFRATECH PVT LTD THROUGH ITS GENERAL MAANGER; PREMIUM ACRES INFRATECH PVT LTD; PARMINDER SINGH SEHGAL (DIRECTOR) Vs. SANDEEP GUPTA & 2 ORS S/O VIDYA SAGAR; SANJAY JAIN (DIRECTOR); DEWAN HOUSING FINANCE CORPORATION LTD
November 23, 2017
PRIMUS CHEMICALS LTD. Vs. IFCI LIMITED
January 20, 2017
PRIYA PAUL Vs. BHARTI AXA GENERAL INS. CO. LTD.
May 22, 2017
PRIYA SANKAR BOSE Vs. BANK OF INDIA
June 23, 2017
PRIYANKA KESARI AND ANOTHER ANAND BHAWAN, 2, MALL AVENUE ROAD, POLICE STATION-HUSAIGANJ, LUCKNOW Vs. M/S. ANSAL PROPERTIES & INFRASTRUCTURE LTD. AND 2 OTHERS 115, ANSAL BHAWAN, 16, KASTURBA GANDHI MARG, NEW DELHI
January 12, 2017
PROMILA AHUJA & ANR ; INDER KUMAR Vs. EARTH INFRASTRUCTURES LTD & ANR ; EARTH BUILDPROP PVT LTD
November 27, 2017
PROPRIETOR, BANI GAS SERVICE Vs. ASHOK DAS NEE ASHOKE DAS & ANR S/O LT MADAN MOHAN DAS; ADMINISTRATIVE OFFICER, INDANE GAS CUSTOMER SERVICE CELL
December 1, 2017
PROPRIETOR, DHANPRAKASH INDUSTRIES CORPORATION & ANR ; DHANANJAY NAVANGUL Vs. J M INDUSTRIES
November 20, 2017
PROVIDENT FUND COMMISSIONER Vs. GULABRAO
May 22, 2017
PUDA THROUGH ITS ESTATE OFFICER. SHOP Vs. DR. RAMA SOFAT W/O SH. J.R. SOFAT, HIRA SINGH ROAD, GHUMAR MANDO CHOWK, CIVIL LINES, LUDHIANA PUNJAB
January 19, 2017
PUMA REALTORS PVT. LTD. AND OTHERS Vs. HARDEEP KAUR 2 AND OTHERS
April 11, 2017
PUNJAB & SIND BANK Vs. JASBIR KAUR & ANR.
July 26, 2017
PUNJAB CONWARE, CONTAINER FREIGHT STATION Vs. RAJPAL ENTERPRISES AND ANOTHER
April 28, 2017
PUNJAB NATIONAL BANK Vs. MOHAN LAL & ANR.
August 11, 2017
PUNJAB NATIONAL BANK Vs. M/S. JAYANTI COMPUTER SYSTEMS
April 21, 2017
PUNJAB NATIONAL BANK Vs. SITA DEVI W/O LATE SJ.J.R SHARMA
August 2, 2017
PUNJAB NATIONAL BANK ACT, 1970 HAVING ITS HEAD OFFICE AT, 7 BHIKAJI CAMA PLACE, NEW DELHI Vs. MEENA W/O MR. KIRAN PAL MANN, R/O RZ/E
March 6, 2017
PUNJAB URBAN DEVELOPMENT AUTHORITY AND ANOTHER PATIALA THROUGH ITS CHIEF ADMINISTRATOR, PUDA BHAWAN, SECTOR 62, SAS NAGAR MOHALI Vs. HARPAL SINGH S/O SHRI AVTAR SINGH, 1128 URBAN ESTATE, PHASE
January 16, 2017
PUNJABURBAN PLANNING AND DEVELOPMENT AUTHORITY Vs. DARSHANA DEVI
March 28, 2017
PUSHPINDER KAUR & ANR; SARDAR PRABMEET SINGH S/O LATE SARDAR INDERJIT SINGH Vs. POONAM CONSTRUCTIONS & ORS; GAUTHAM JEIN; SRINIVAS REDDY PROPRIETOR GLOBAL BAKERY
June 15, 2017
R G THANKI Vs. GOPALBHAI KANUBHAI GURJAR & ORS ; SALIP P KHAROD; MANISHBHAI R PANDYA; P N KHAROD; ANIL K MEHTA; M T NATHAWANI; P D KARIAYA; NATIONAL INSURENCE COMPANY LTD ; REKHABEN S JHA
November 14, 2017
R K CONSTRO PROJECTS PVT LTD Vs. AMOL SUBHASH CHAVAN & 4 ORS ; SIDDHIVINAYAK ENTERPRISES; GOPAL TRILOKCHAND AGARWAL; KAMALKISHOR SHANKARLAL TAYAL; VIJAY MADANLAL AGRAWAL
October 24, 2017
R K CONSTRO PROJECTS PVT LTD Vs. BALAPRASAD SHIVPRASAD INDANI & ANR ; SIDDHIVINAYAK ENTERPRISES; KAMALKISHOR SHANKAR LAL TAYAL; VIJAY MADANLAL AGRAWAL
December 6, 2017
R WADIWALA & CO & 2 ORS; NAINESH JAYANTIBHAI WADIWALA; KAMAL GHANSHYAM WADIWALA Vs. CHANDRAPRABHA SUMANTRAI DESAI & 2 ORS; NILESH SHUKLA (HUF); NILESH SHUKLA
August 31, 2017
R. SUNDARVELU CMD AICHEMY BIOTECH PVT LTD., 3 AND 4, II FLOOR, D BLOCK, DOSHI GARDEN SHOPPING MALL, ORCHID ROAD, VADAPALANI, CHENNAI Vs. MAHALAKSHMI PAINTS G
January 10, 2017
R.N.R. BUILDERS & ANR. Vs. BISNATH SINGH SAHU
January 23, 2017
RABINDRA BHARATI UNIVERSITY DIRECTORATE OF DISTANCE EDUCATION RABINDRA BHAVAN Vs. JAYATI ROY CHOWDHURY D/O SISIR ROY CHOWDHURY; SANJIB BISWAS S/O SUDHIR BISWAS; PRIYANKA SAHA D/O SIBESWAR SAHA; MOUSUMI DAS D/O SUNIL DAS
November 7, 2017
RABINDRA NATH GHOSH Vs. CHIEF MANAGER/BRANCH MANAGER, UCO BANK & ANR.
October 31, 2017
RADHA KINKARI KEJRIWAL 13 GURUSADAY ROAD, KOLKATA Vs. JET AIRWAYS (INDIA) LIMITED AND 2 OTHERS QUEEN MANSION, 18D PARK STREET. KOLKATA
February 13, 2017
RADHA W/O. LATE ROCHI RAM SANTANI Vs. BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND OTHER.
January 31, 2017
RADHESHYAM AGRAWAL PARTNER SANJAY AGRAWAL SON OF SHRI RADHESHYAM AGRAWAL ADDRESS: SARVODAYA NAGAR HEERAPUR ROAD, C.G. NAGAR C.G. PUBLIC SCHOOL RAIPUR TAHSIL RAIPUR C.G. Vs. AMBUJA CEMENT LTD. AND OTHER ADDRESS: 37, MATRICHHAYA, RAVINGAR RAIPUR C.G.
January 27, 2017
RADHEY SHYAM PRASAD Vs. BRANCH MANAGER, STATE BANK OF INDIA JAHANABAD BIHAR
February 10, 2017
RAGINEE MISHKA Vs. NIRALA INFRATECH PVT. LTD.
January 31, 2017
RAHUL CHANDRAKANT MODI Vs. RELIANCE LIFE INSURANCE CO LTD & ORS ; VIVEK MANAGALDAS THAKKAR
November 2, 2017
RAHUL GAUTAM S/O T C SHARMA Vs. UNITECH LIMITED THROUGH ITS MANAGING DIRECTOR/ AUTHORISED SIGNATORY
October 26, 2017
RAHUL KUMAR YADAV Vs. CHIEF ADMINISTRATOR
May 3, 2017
RAJ KISHORE Vs. M/S. TDI INFRASTRUCTURE LIMITED
February 22, 2017
RAJ KUMAR AND 2 ORS. S/O SHADI LAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 24, 2017
RAJ KUMAR GUPTA Vs. M/S. IDBI FEDRAL LIFE INSURANCE CO. LTD.
August 21, 2017
RAJ KUMAR MATTU Vs. ARDEE INFRASTRUCTURE PVT. LTD.
May 18, 2017
RAJ KUMAR SINGH Vs. PUNJAB NATIONAL BANK & 2 ORS.
June 15, 2017
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April 18, 2017
RAJA RAJESWARI ESTATES Vs. NARARJUNAKONDA JYOTHI SREE
June 16, 2017
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July 17, 2017
RAJAN PAUL & ANR ; NIDHI PAUL W/O RANJAN PAUL Vs. ANSAL PROPERTIES AND INFRASTRUCTURE LTD & ANR
November 16, 2017
RAJARAM GANGARAM GHAG Vs. GEETA VINOD JETHVA & 3 ORS
March 2, 2017
RAJARAM SINGH Vs. THE EXECUTIVE ENGINEER, PASCHIMANCHAL VIDYUT VITRAN KHAND
March 16, 2017
RAJASTHAN HOUSING BOARD Vs. KUMARI LEENA ARORA
May 11, 2017
RAJASTHAN HOUSING BOARD Vs. SATISH KUMAR BUDANIYA
May 15, 2017
RAJASTHAN HOUSING BOARD Vs. RAJ KUMAR BANSAL S/O SH. SURAJ BHAN
August 30, 2017
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November 29, 2017
RAJASTHAN HOUSING BOARD THROUGH SY. HOUSING COMMISSIONER, JAIPUR CIRCLE-II, JAIPUR RAJASTHAN Vs. SANTOSH KUMAR HAKIM
June 14, 2017
RAJASTHAN HOUSING COMMISSIONER AND ANR. Vs. JITENDRA SHARMA S/O SHRI RAMANAND SHARMA
March 30, 2017
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July 7, 2017
RAJAT BUILDERS & ANR Vs. CHINMAY SEN & ANR S/O LATE C R SEN
September 1, 2017
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February 13, 2017
RAJENDRA MOHAN GUPTA Vs. NORTHERN RAILWAY BARODA HOUSE
June 27, 2017
RAJENDRA SHARMA S/O SHRI KESHAV DEO SHARMA Vs. SUBRATA BANERJEE & ANR. S/O LATE DELIP BANERJEE
February 17, 2017
RAJESH BATHIJA Vs. UNITECH LIMITED & ANR ; PIONEER URBAN LAND AND INFRASTRUCTURE LTD
December 21, 2017
RAJESH BHOGILAL PATEL S/O BHOGILAL PATEL Vs. DILIP MANILAL SHAH
December 5, 2017
RAJESH GUPTA & ANR. Vs. UNITECH LTD.
November 2, 2017
RAJESH JAIN Vs. M/S. UNITECH LIMITED
September 6, 2017
RAJESH KUMAR S/O SH. THAKUR SINGH R/O VILLAGE BHATT MAJRA P.O. URNAI, TEHSIL PEHOWA,DISTRICT KURUKSHETRA HARYANA Vs. NATIONAL INSURANCE COMPANY LIMITED & 2 ORS. THROUGH ITS MANAGING DIRECTOR, HEAD OFFICE 3,MIDDLETON STREET, KOLKATTA
February 20, 2017
RAJIV SHARMA AUTHORISED PERSON OF MEDITECH, 19, 1ST FLOOR, SECTOR 1, PANCHKULA HARYANA Vs. DR. SANJAY GARG S/O. SH. VED PRAKASH, C/O. DELHI NURSING HOME, BIBIWALA ROAD, BATHINDA PUNJAB
January 19, 2017
RAJPATI SAHU WIDOW OF LATE BHANWARLAL SAHU Vs. ORIENTAL INSURANCE CO. LTD. AND 2 OTHERS
July 19, 2017
RAKESH & ANR. S/O. MR. SATBIR SINGH R/O. VILLAGE POST OFFICE KASNI JHAJJAR HARYANA Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED THROUGH CLAIMS MANAGER OFFICE AT PLOT NO. 60, OKHLA INDUSTRIAL AREA, PHASE III NEW DELHI
March 24, 2017
RAKESH AGARWAL & ANR. Vs. M/S. UNITECH LIMITED
July 19, 2017
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January 30, 2017
RAKESH MEHTA Vs. EMAAR MGF LAND LIMITED
October 16, 2017
RAKHEE DEY & 9 ORS. Vs. M/S. UNITECH LTD.
July 31, 2017
RAM INDER YADAV Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD
March 3, 2017
RAM KARAN CHOUDHARY Vs. BHANDARI HOPSITAL & RESEARCH CENTRE
July 4, 2017
RAM KRISHNA BHARTI Vs. RAMAN DISTRIBUTOR PVT.
April 27, 2017
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January 2, 2017
RAM MEHAR SINGH KUNDU Vs. HIMGIRI MOTORS
June 15, 2017
RAM NARESH PRASAD S/O. LATE BINDHYACHAL PRASAD, Vs. PUNJAB NATIONAL BANK & 3 ORS.
April 19, 2017
RAM SINGH Vs. KUNAL TVS AUTO CENTER
July 13, 2017
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April 26, 2017
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January 18, 2017
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November 22, 2017
RAMCO CEMENTS LIMITED Vs. ANANDARAJ K.N.
May 23, 2017
RAMDHARI D. MISHRA Vs. DILIP S. GADA (SHAH)
March 21, 2017
RAMESH CHANDRA JAIN & ANR. Vs. UNITECH LTD.
July 31, 2017
RAMESH KUMAR Vs. VARINDER SANGRAI & ANR
September 22, 2017
RAMESH KUMAR Vs. HUDA AND ANR.
January 4, 2017
RAMESH KUMAR Vs. SAHNI COMMUNICATION
March 7, 2017
RAMESH KUMAR ROHILA Vs. GSEVEN COMPUTER BUSINESS (P) LTD.
March 7, 2017
RAMESH PATEL Vs. MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
April 25, 2017
RAMESHBHAI MANSUKHBHAI SUTHAR & 3 ORS. 509, SAMRUDDIN BUILDING, OPP. SAKAR Vs. BALVANTRAY REVABHAI RANA
February 22, 2017
RAMISETTY RAVINDRANATH S/O. VENKAIAH Vs. GENERAL MANAGER, (A.P.) FOOD CORPORATION OF INDIA
July 17, 2017
RAMKESH (DEAD) Vs. DR. R.N. SRIVASTAVA & ANR
April 28, 2017
RANDHIR JAIN Vs. ORIENTAL INSURANCE COMPANY LTD.
October 27, 2017
RANI AGGARWAL W/O. SH. M.P. AGGARWAL Vs. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD.
March 17, 2017
RANJEET BHATIA Vs. M/S. SUPERTECH LIMITED
March 6, 2017
RANJIT RANJAN PATRANABIS & ANR. Vs. S.R. REALTORS PVT. LTD.
August 30, 2017
RANU SAHA AND 2 ORS. Vs. PRASANTA DAS AND ANR. S/O LATE HARE KRISHNA DAS
March 23, 2017
RANVIR SINGH ALIAS RANBIR KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
February 21, 2017
RATNA ROY Vs. BABUL SARKAR & ORS ; KALPANA SARKAR (ROY); GITA RAY; SADHANA PATHAK
November 24, 2017
RATNAGIRI GAS POWER PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
August 11, 2017
RATNAGIRI GAS POWER PVT. LTD. Vs. NATIONAL INSURANCE CO. LTD.
August 11, 2017
RAVI KUMAR Vs. M/S. S.S. CONBUILD PVT. LTD.
April 10, 2017
RAVI KUMAR POTDAR Vs. ORIENTAL INSURANCE CO. LTD. & ANR.
February 7, 2017
RAVI MISRA Vs. AMIT C. PRABHU, PROPERIETOR M/S. PRABHU REAL ESTATE
November 15, 2017
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January 19, 2017
RAVI SALASKAR PROPRIETOR Vs. KIRIT SHAH AND OTHERS
April 13, 2017
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May 8, 2017
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November 16, 2017
RAVINDER SINGH Vs. ORIENTAL INSURANCE CO. LTD.
February 10, 2017
RAVINDER SINGH VERMA & ANR. Vs. M/S. UNITECH RELIABLE PROJECTS PVT. LTD. & ANR.
November 10, 2017
RAVINDRA DNYANESHWAR PATIL & ANR. Vs. DR. VINAY TULE
July 17, 2017
RAVINDRA PATEL & 3 ORS. Vs. ORBIT CORPORATION LIMITED & 5 ORS.
August 11, 2017
REGIONAL P F COMMISSIONER-II EPF ORGANISATION, SUB REGIONAL OFFICE (VATWA) Vs. PURANMAL GHASIRAM BHAVSAR
September 6, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MOTIBEN MAVJIBHAI
September 6, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. THANKAPPAN
June 21, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. CHANDUBHAI KEHSHAVLAL PATEL C
January 13, 2017
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November 14, 2017
REKHA PRITAM MORE @REKHA GORAKH SHINDE Vs. HARESH A. KUVADIA
March 6, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. PRAKASH BHIKA PANDIT
February 1, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JIVABHAI MALDEBHAI GODHANIYA R/O JGAVAD
May 9, 2017
RELIANCE GENERAL INSURANCE CO. LTD. 2DN & 3RD FLOOR, D Vs. ARUN KUMAR SINGH AND ANOTHER S/O SHYAM MURARI SINGH, R/O DURGA COLONY, FATEHGARH, DISTRICT
January 3, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAJ KUMAR S/O CHANDAN SINGH
May 24, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD & 2 ORS THR Vs. MAA YOG SHANTI DAUGHTER OF LEKHRAJ SINGH
December 18, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. PRATAP SINGH
November 17, 2017
RELIANCE LIFE INSURANCE CO. LTD. Vs. KEMAR DUKOM AND ANR. S/O LATE DAMBING DUKUM
February 13, 2017
RELIGARE HEALTH INSURANCE COMPANY LIMITED Vs. AYUSH GUPTA THROUGH HIS MOTHER VEENU NEXT FRIEND AND LEGAL GUARDIAN
September 18, 2017
REMO SYNTHA RESECH & CHEM(P) LTD Vs. NATIONAL INSURANCE CO LTD
December 14, 2017
RESHMA ISMAIL KUTCHI AND HEMANT GAWTHE Vs. MUSTAN SAIFAN SHEIKH PROPRIETOR INDIA EARTH MOVERS
June 30, 2017
RESIDENCIES FLAT BUYER ASSOCIATION Vs. M/S. UNITECH LIMITED
July 14, 2017
RESIDENT ENGINEER, RAJASTHAN HOUSING BOARD & ORS. Vs. RAM NIWAS CHANGAL
October 31, 2017
RICKY CHANDRA 68A, PEARY MOHAN ROY ROAD Vs. SUDEEP GHOSH S/O. SRI ASHUROSH GHOSH
May 3, 2017
RINKU SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD.
July 18, 2017
RIPU DAMAN DOGRA Vs. IREO GRACE REALTECH PVT. LTD.
March 22, 2017
RISHI JAIN & ANR. Vs. PIYUSH COLONIZERS LTD.
August 4, 2017
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February 8, 2017
RISHIRAJ RANGLANI S/O SHRI P.L. RANGLANI Vs. YOGESH PUNJABI S/O VINOD PUNJABI
March 2, 2017
RITA CHATTERJEE AND ANR. WIFE OF SRI TAPAN KUMAR CHATTERJEE Vs. BENGAL AMBUJA HOUSING DEVELOPMENT LTD. AND 3 ORS.
March 30, 2017
RITA SRIVASTAVA Vs. M/S. UNITECH LIMITED
January 19, 2017
RITU SINGHAL Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
August 17, 2017
RITWIKA BISWAS Vs. SAGAR CREATION
April 18, 2017
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June 1, 2017
ROHINI GAMBHIR & ANR. Vs. UNITECH LIMITED
November 27, 2017
ROHIT KAPOOR Vs. BPTP LTD. & 4 ORS.
December 7, 2017
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September 19, 2017
ROHIT SRIVASTAVA ROHIT SRIVASTAVA Vs. PARAMOUNT VILLAS PVT. LTD. & ANR.
July 5, 2017
ROHITA JAIDKA Vs. M/S. UNITECH LTD.
September 7, 2017
ROHTAS & ANR. Vs. UNITED INDIA INSURANCE CO. LTD. & ORS.
November 1, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD & ANR Vs. JAAN MOHD & ANR ; FATEH MOHD
October 16, 2017
RUHI SETH Vs. IREO GRACE REALTECH PVT LTD
November 13, 2017
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November 15, 2017
RUPAK K DAS & ANR Vs. GURNAM KAUR & ANR W/O LABH SINGH
August 2, 2017
RUPAK S/O VALLABHDAS BAGDAI PROP ROHIT PROVISION Vs. NATIONAL INSURANCE COMPANY THROUGH ITS BRANCH MANAGER, JALNA
September 7, 2017
RUPEE CO-OP. BANK LTD. Vs. SHABBIR RAFIUDDIN SHAIKH
July 26, 2017
RUZAN KHAMBATTA Vs. LALIT BEAUTY CENTRE & ANR.
November 20, 2017
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November 7, 2017
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March 20, 2017
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March 23, 2017
S.G. RAJGHARIA Vs. UNITECH LTD.
November 22, 2017
S.P. SINGH S/O. RAM CHHABILA SINGH Vs. UNION BANK OF INDIA AND OTHER
January 27, 2017
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August 25, 2017
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July 21, 2017
SADHANA Vs. SAHARA PRIME CITY LIMITED
June 2, 2017
SADHNA CHATURVEDI & ANR W/O LATE MAHESH CHAND CHATURVEDI; ANAND CHATURVEDI S/O LATE MAHESH CHAND CHATURVEDI Vs. UNION OF INDIA THROUGH SR SUPERINTENDENT OF POST OFFICES, MATHURA DIVISION
July 5, 2017
SAGAR HARGOVIND SABOO R/O C/O H.R SABOO, SHARDA NAGAR, AMRAVATI MAHARASHTRA Vs. KUMUDINI CHANDRAKANT PETHKAR & ANR. M/S PETHLAR PROJECT, S. NO
February 28, 2017
SAHARA CITY HOMES MARKETING AND SALES CORPORATION Vs. SANGHMITRA NARESH LAMSOGE
September 1, 2017
SAHARA CITY HOMES MARKETING AND SALES CORPORATION & 4 ORS Vs. SAHARA INDIA CENTRE
September 1, 2017
SAHARA INDIA COMMERCIAL CORPORATION LTD. SECTOR OFFICE, SHIVMANSION, ASHOK MARG, NAGINA BAG, Vs. MANOJ MANGAL S/O SH.KAILASH CHANDRA MANGAL
April 26, 2017
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March 3, 2017
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December 6, 2017
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January 20, 2017
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December 5, 2017
SAI NINAD ENTERPRISES & ANR; AMIT PALSHETKAR,PARTNER OF SAI NINAD ENTERPRISES Vs. CHANDRAPRAKASH D SINGH & ANR; KUSUMLATA C SINGH
September 12, 2017
SAJILI SHIRODKAR Vs. UNITECH LTD
November 6, 2017
SALEEM S/O. MOHD. HAROON Vs. IFFCO TOKIO GENERAL INSURANCE COMPANY LIMITED REGIONAL OFFICE:
May 1, 2017
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December 6, 2017
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April 20, 2017
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February 9, 2017
SANDEEP KALHAN & 3 ORS. Vs. UMANG REALTECH PVT. LTD. & 3 ORS.
February 9, 2017
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February 17, 2017
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February 17, 2017
SANGEETA KESARWANI Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
September 13, 2017
SANGEETA SUNIL LAHOTI Vs. TODAY HOMES & INFRASTRUCTURE PRIVATE LIMITED
January 31, 2017
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February 23, 2017
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April 13, 2017
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October 31, 2017
SANJAY AGRAWAL PARTNER Vs. AMBUJA CEMENT LTD.
January 27, 2017
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March 17, 2017
SANJAY ATMARAM PATEL Vs. DIVISIONAL MANAGER, LIC OF INDIA & 2 ORS
December 14, 2017
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August 28, 2017
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January 30, 2017
SANJAY GOEL SH. SHYAM LAL GOEL RESIDENT Vs. M/S. COUNTRY COLONISERS PRIVATE LIMITED
August 8, 2017
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January 5, 2017
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July 11, 2017
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October 23, 2017
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April 28, 2017
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February 1, 2017
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February 9, 2017
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February 16, 2017
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March 24, 2017
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October 11, 2017
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September 11, 2017
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December 5, 2017
SANKHET DEVELOPERS LTD Vs. ZARSANYA LOGISTICS PVT LTD & ANR ; EXTEC SCREENS & CRUSHERS PVT LTD
October 9, 2017
SANTOKBA DURLABHJI MEMORIAL HOSPITAL & ANR THROUGH ITS CHAIRMAN Vs. VINOD JAIN S/O LATE MURARI LAL JAIN
August 1, 2017
SANTOSH GUPTA Vs. GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY
November 8, 2017
SANTOSH HANS AND ANR. Vs. M/S. TDI INFRASTRUCTURES LIMITED AND
April 10, 2017
SANTOSH V SHAH Vs. MARUTI COURIER SERVICES PVT LTD
October 12, 2017
SANYA MOTORS PVT. LTD. Vs. ANIL NARSINGRAO JAWANJAL
January 6, 2017
SARFRAZ ALI KHAN & ANR Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, RPS INFRASTRUCTURE LIMITED & ANR
October 16, 2017
SARFRAZ ALI KHAN AND ANOTHER Vs. CHAIRMAN
May 11, 2017
SARJEET SINGH S/O. SH. BHAG RAM Vs. ICICI PRUDENTIAL LIFE INSURANCE COMPANY LTD.
February 28, 2017
SARJU COLD STORAGE Vs. RAMESHWAR DAYAL GOYAL
March 6, 2017
SARWAN KUMAR Vs. M/S. UNITECH LIMITED
July 21, 2017
SATADAL GUPTA Vs. ARUP KUMAR SENGUPTA & 4 ORS ; SWAPNA SENGUPTA; UTPAL GUPTA; CHAITALI AICH; MITALI BHOWAL; BHARAT SWAROOP SHARMA
October 23, 2017
SATISH CHANDER GUPTA Vs. M/S. PARSVNATH DEVELOPERS LTD.
January 27, 2017
SATISH CHANDRA GOYAL Vs. U.P. AVAS EVAM VIKAS PARISHAD LUCKNOW AND ANOTHER
September 7, 2017
SATISH DHINGRA & ANR. Vs. M/S. UNITECH LTD. & ANR.
February 14, 2017
SATISH KUMAR Vs. MANAGING DIRECTOR HOUSEFED
November 14, 2017
SATISH KUMAR Vs. SENIOR BRANCH MANAGER, STATE BANK OF INDIA & ANR ; NATIONAL INSURANCE COMPANY LTD
October 16, 2017
SATISH KUMAR AND OTHERS Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED AND ANOTHER
September 11, 2017
SATISH KUMAR ARORA Vs. RAJASTHAN HOUSING BOARD
August 11, 2017
SATISH KUMAR DABAS; CHIEF SECRETARY, GOVT OF NCT & 2 ORS ; DIRECTOR OF ANIMAL HUSBANDRY, GOVT OF NCT Vs. SHAMBU DAYAL & 6 ORS ; E K CHAKI AND DEWAN; TRIPATHY & DEVENDER SINGH; VIDYAVIR; CHIEF SECRETARY, GOVT OF NCT OF DELHI; DIRECTOR OF ANIMAL HUSBANDRY, GOVT OF NCTM; COMMISSIONER OF DEVELOPMENT (ANIMAL HUSBANDRY)
November 14, 2017
SATISH KUMAR DUTTA Vs. M/S. UNITECH LIMITED
March 15, 2017
SATWANT SINGH Vs. UNITED INDIA INSURANCE
January 9, 2017
SATYA NARAIN GOYAL Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR ; SENIOR INSURANE CORPORATION OF INDIA
October 12, 2017
SATYANARAYAN PANDEY Vs. STATE BANK OF INDIA
June 21, 2017
SATYANARAYAN PANDEY S/O VISHWANATH PANDEY Vs. BRANCH MANAGER, STATE BANK OF INDIA & ANR; BRANCH MANAGER, AXIS BANK LTD APNA BAZAR, ANDHERI (W) MUMBAI MAHARASHTRA
June 21, 2017
SAVITRI SINGH W/O. SH. HARIDAYA NARAIN SINGH Vs. BAJAJ ALLIANZ LIFE INSURANCE CO. LTD.
January 31, 2017
SBI LIFE INSURANCE CO. LTD. Vs. SHANTHA
March 7, 2017
SBI LIFE INSURANCE CO. LTD. 2ND FLOOR TUMER MORRSION BUILDING, G.N VIDYA MARG,FORT MUMBAI Vs. LAL BACHAN & ANR. S/O SHRI JUGGAL PRASAD, R/O H.NO
February 14, 2017
SBI LIFE INSURANCE CO. LTD. GROUND FLOOR, PARISHRAM BHAVAN, BASHEERBAUGH HYDERABAD, REPRESENTED BY HEAD LEGAL HAVING OFFICE AT, 1ST FLOOR, KAPAS BAHWAN, PLOT NO. 3A, SECTOR Vs. D. SRINIVAS AND 2 OTHERS S/O. LATE SH. VENKAIAH, R/O. 3
February 3, 2017
SDB INFRASTRUCTURE PVT. LTD. (FORMERLY SOM DATT BUILDERS PVT. LIMITED) 56 Vs. LOKESH KUMAR S/O SHRI RISHIPAL, R/O HOUSE NO. 1699, TYPE
February 20, 2017
SECRETARY/MANAGER, MAYYANAD REGIONAL CO Vs. EBRAHIMKUTTY S/O KASIN KUNJU, NAUFAL MANZIL, MAYYANAUD, KOLLAM
February 20, 2017
SEED WORKS INTERNATIONAL PVT. LTD. & ANR. Vs. POGULA BHISHMAIAH
January 6, 2017
SENIOR DIVISIONAL MEDICAL OFFICER Vs. SWARAN SINGH S/O. SH. KALYAN SINGH
April 5, 2017
SH. SHANKAR LAL KHIMESRA S/O SH. RANGLAL KHIMESRA Vs. M/S. H.N.S. COACHES PVT. LTD. F
September 1, 2017
SHABANA W/O. MOHAMMAD IKHLAQ Vs. VENUS CT SCAN AND ULTRA SOUND CENTRE AND ANOTHER
March 15, 2017
SHAJUDEEN A. AYATHIL MULLAKKAL HOUSE, POOVAPPARA, KONNI POST Vs. MANAGER, INDUS MOTORS PVT. LTD. AND 2 OTHERS
May 26, 2017
SHAKUNTALA DEVI Vs. METLIFE INDIA INSURANCE CO. LTD.
October 11, 2017
SHALIMAR ESTATES (PVT.) LTD. & ANR. CORPORATE OFFICE, SCO NO. 110 Vs. GEETANJALI AND ANOTHER W/O. SH. MANOJ MODI
August 2, 2017
SHALINI LANBAH Vs. UNITECH LIMITED
October 5, 2017
SHAMLAL RAMLAL CHANGOIWALA Vs. DR. SAU. RENUKA MUKUND BHUSARI
December 5, 2017
SHAMLAL RAMLAL CHANGOIWALA PROP CHANGOIWALA INDUSTRIES Vs. MUKUND JAGANNATH BHUSARI
December 5, 2017
SHAMSHER S/O SH. KAPOOR SINGH Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
February 13, 2017
SHAN CONSTRUCTION AND ANOTHER ENGINEERS AND CONTRACTOR, T.C. 15/1647, MINJIN ROAD, THYCAUD THIRUVANANTHAPURAM Vs. K.I. ASHA T.C. C1/2924, VALIYAVEEDU LANE, KAMALESWARAM THIRUVANANTHAPURAM
January 16, 2017
SHANTABAI SAMBHAJI INGLE & 3 ORS; RAMESH SAMBHAJI INGLE; ANANT SAMBHAJI INGLE; DEELIP SAMBHAJI INGLE Vs. EXECUTIVE ENGINEER, NOW DEPUTY EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD PHINOMINAL PLANTATION LTD
October 13, 2017
SHARAT SINHA & ANR. Vs. M/S. UNITECH LIMITED
July 21, 2017
SHARDA BAI W/O. LATE GAUR SINGH SAHU, R/O. VILLAGE OJHAGAHAN, POST SANAUD, TEHSIL GURUR, DISTRICT Vs. MANAGER, LIBERTY VIDEOCON GENERAL INSURANCE COMPANY LIMITED & 2 ORS. 10TH FLOOR, TOWER A, PENINSULA COMMERCIAL PARK, GANPAT RAO KADAM MARG, LAWER PAREL, MUMBAI
March 3, 2017
SHASHIKANT AWADOOTH ROTKAR Vs. NATIONAL INSURANCE COMPANY LIMITED
July 17, 2017
SHEO PRAKASH GUPTA & ANR. Vs. KANPUR DEVELOPMENT AUTHORITY
June 12, 2017
SHER SINGH THAKUR Vs. NEW INDIA ASSURANCE CO. LTD.
February 23, 2017
SHERWOOD OFFICERS SOCIETY & 2 ORS ; PARNEET BHARDWAJ; PARAMPAL SINGH SIDHU Vs. RAJ RANI
November 14, 2017
SHILPI SINGH Vs. M/S. METRO INSTITUTES OF MEDICAL SCIENCES PTIVATE LIMITED
December 13, 2017
SHILPI SINGH Vs. CHAIRMAN, M/S. METRO INSTITUTES OF MEDICAL SCIENCES PTIVATE LIMITED
December 13, 2017
SHIMBHU SINGH SHEKHAWAT Vs. CHOLAMANDALAM MS. GENERAL INSURANCE COMPANY LTD.
September 13, 2017
SHIV BACHAN JHA Vs. CENTRAL BANK OF INDIA
August 17, 2017
SHIV SAGAR DEVELOPERS & 2 ORS. Vs. TILAK NAGAR AUDUMBAR CO
February 2, 2017
SHIV VILLAS RESORTS PVT. LTD. Vs. UNITED INDIA INSURANCE CO. LTD. & ANR.
November 13, 2017
SHIVA REAL ESTATE (COMFORT HOMES) Vs. NITIN KUMAR
July 11, 2017
SHIVAJI GRUHA NIRMAN SAHAKARI SANSATHA MARYADIT Vs. HARISH SETHI & ANR.
June 14, 2017
SHIWJI DUBEY & ORS. Vs. POST MASTER, LALA LAJPAT RAI, SARANI & ORS.
June 22, 2017
SHRACHI BURDWAN DEVELOPERS PVT. LTD. & ANR. Vs. SUKHDEV NANDI
November 15, 2017
SHRI RAM BIOSEED GENETICS INDIA LTD. Vs. BADRI PRASAD
March 29, 2017
SHRIHARI LIMRAJ KARANJKAR Vs. AJEET SEEDS LIMITED AND ANOTHER
May 24, 2017
SHRIKANT BUDHIYA S/O SHRI ANTULAL BUDHIYA, MAIN ROAD, ANTULAL AND SONS PETROL PUMP KORBA TESHIL AND DISTRICT Vs. SEEMA SHRIVASTAVA S/O LATE S.K. SHRIVASTAVA, FLAT NO. 208/209, BUDHIYA ENCLAVE, SARKANDA, BILASPUR C.G.
February 16, 2017
SHRIMANT MALOJIRAJE SAHAKARI BANK LTD. Vs. ATMARAM PANDURANG BOBADE
April 17, 2017
SHRIRAM CITY UNION FINANCE LTD & ANR Vs. KONDAPALLI RAMU & ANR
July 12, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. JAMSHED KHAN & ANR; KOTAK MAHINDRA BANK LIMITED
July 5, 2017
SHRIRAM GENERAL INSURANCE CO LTD THROUGH CONSTITUTED AUTHORITY Vs. VINOD S/O DHANI RAM
December 12, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MALAN NIVRUTI KAMBLE & ANR.
December 1, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. RAMCHARAN DHOBI
January 19, 2017
SHRIRAM GENERAL INSURANCE CO. LTD. Vs. SAMPATI DEVI
April 12, 2017
SHRIRAM LIFE INSURANCE CO LTD Vs. L LAKSHMI
December 20, 2017
SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. SUNIL SAHU
January 27, 2017
SHRIRAM TRANSPORT FINANCE COMPANY LTD Vs. BHAGOTI
March 28, 2017
SHUBHANGI Vs. MANAGER UNITED INDIA INSURANCE CO. LTD.
April 13, 2017
SHWETA SHARMA Vs. M/S. BPTP LTD.
November 16, 2017
SIDDHANT KHARE Vs. BRANCH MANAGER, SBI LIFE INSU CO. LTD. & ANR.
July 11, 2017
SIDDHI VINAYAK COLLEGE OF SCIENCE & HIGHER EDUCATION Vs. JITENDER SINGH RATHORE
April 20, 2017
SIDHNATH CHOUBEY Vs. BRANCH MANAGAER, ORIENTAL INSURANCE CO. LTD.
August 11, 2017
SILVER CITY HOUSING AND INFRASTRUCTURE LTD & ANR Vs. GURPREET SINGH & ANR ; ICICI BANK
May 23, 2017
SILVER LINE VILLAS & APARTMENTS PVT LTD & ANR Vs. SHALAKANTH, MANAGING DIRECTOR OF SILVER LINE VILLAS & APARTMENTS PVT LTD ; V V NAIR & ANR ; LISSI SHAILAKANTH
November 16, 2017
SIMARJIT SINGH Vs. INDUSIND BANK LTD. & ANR.
December 13, 2017
SINGLA BUILDERS & PROMOTERS LIMITED THROUGH ITS DIRECTOR AMANDEEP SINGLA S/O RAM SARAN SINGLA Vs. AMAN KUMAR GARG SON OF L D GARG
October 26, 2017
SINGLA BUILDERS & PROMOTERS LTD Vs. AMAN KUMAR GARG
October 16, 2017
SIRAJ DEVELOPERS & ANR; SUNIL HARISHCHANDRA SHETYE (PROP OF SIRAJ DEVELOPERS) Vs. YASMIN RAZAK VANOO
November 15, 2017
SITA RAM SRIVASTAVA Vs. SANJAI GANDHI POST GRADUATE INSTITUTE OF MEDICAL SCIENCES
January 30, 2017
SITARAM BHARTIA INSTITUTE OF SCIENCE AND RESEARCH Vs. VIDYA BHUSHAN JAIN & 3 ORS.
May 5, 2017
SITE MANAGER, PAVANI BUILDWELL PVT LTD & 2 ORS; MANAGING DIRECTOR, PAVANI BUILDWELL PVT LTD Vs. AMARJYOT KAUR
June 21, 2017
SK MANSUR ALI Vs. ORIENTAL INSURANCE CO LTD
November 15, 2017
SMARAJIT ROYCHOWDHURY S/O LATE C R ROYCHOWDHURY Vs. KUNDU SPECIAL & ANR; SOUMITRA KUNDU, ONE OF PARTNERS OF PROPRIETOR
December 15, 2017
SMT. CHHANDITA MITRA W/O ASHIS MITRA UNITY TOWER, 70, SHYAM BAZAR STREET, P.S. SHYAMPUKUR KOLKATA 700004 WEST BENGAL Vs. SRI NETAI GHOSH AND 14 OTHERS S/O LATE CHANDI CHARAN GHOSH, 3, K.C. BOSE ROAD, P.S. SHYAMPUKUR KOLKATA
January 18, 2017
SMT. VIMLA RANA Vs. MAHESH HOSPITAL & ANR.
December 1, 2017
SNEH DEVELOPERS & ANR, SNEHA DEVELOPERS REPRESENTED BY N S MUKUNDA PROPRIETOR; SNEHA TOWNSHIP PVT LTD REPRSENTED BY N S MUKUNDA MANAGING DIRECTOR Vs. Y D RAJENDRA REPRESENTED BY Y DAMODHARA; Y D INDIRA REPRESENTED BY Y DAMODHARA; B RAMANANDA RAO THROUGH LRS; SUMANA RAJENDRA D/O B RAMANADA RAO; PRATHIBA BOLAR, D/O B RAMANADA RAO
September 14, 2017
SNIGDHA SINGH Vs. M/S. BHASIN INFOTECH & INFRASTRUCTURE PVT. LTD.
August 24, 2017
SOHAN SINGH Vs. M.S.D. SENIOR SECONDARY PUBLIC SCHOOL
March 8, 2017
SOMA PAUL Vs. NEW INDIA ASSURANCE CO. LTD.
July 17, 2017
SOMESHWER LAL CHOUDHARY Vs. SHAGUN FINANCE INVESTMENT (P) LTD.
March 23, 2017
SOMYA AHUJA & ANR. Vs. TODAY HOMES & INFRASTRUCTURE PVT. LTD.
February 8, 2017
SONU Vs. BIRLA SUN LIFE INSURANCE COMPANY LIMITED
May 18, 2017
SOTC TRAVEL SERVICES P. LIMITED, & ANR. Vs. OM PRAKASH GULIA (DEAD) THROUGH LRS & ANR.
May 9, 2017
SOURAV CHAKRABORTY & ANR. Vs. SWETA CHAKRABORTY
March 7, 2017
SOUREN DUTT Vs. LIFE INSURANCE CORPORATION OF INDIA
June 22, 2017
SPARROW ELECTRONICS LTD. 344,RAHEJA ARCADE , 1/1, KORAMANGALA INDL AREA, BANGALORE Vs. WHITE FIELD MOTORS PVT. LTD. & ANR. THE MANAGER DIRECTOR, WHITE FIELD MOTORS PVT. LTD. 116, B. NARAYANAPURA DOOORVANINAGAR, WHITEFIELD ROAD, BANGALORE
January 5, 2017
SPECIAL OFFICER, PRIMARY AGRICULTURAL CO-OP. & RURAL DEVELOPMENT BANK LTD. Vs. A.G. KALIA PERUMAL & ORS.
May 4, 2017
SPICEJET LTD. Vs. VINEY VAID & ANR.
February 13, 2017
SPICEJET LTD. Vs. SANJAY RAHAR HOUSE NO. 101 SECTOR
February 21, 2017
SPICEJET LTD. 319, UDYOG VIHAR, PHASE IV, GURGAON HARYANA Vs. RANJU AERY W/O SH. ABNESH DADWAL, R/O 2361, SECTOR 19
February 7, 2017
SREI EQUIPMENT FINANCE LTD & ANR Vs. BRANCH MANAGER, SREI EQUIPMENT FINANCE LTD ; P K INFRA AND POWER COMPANY PVT LTD
December 7, 2017
SRI KRISHNA ESTATE AND CONSTRUCTION PVT. LTD. Vs. SURYA NARAYAN PATRA
April 27, 2017
SRI NIWAS SHARMA VILLAGE Vs. UNITED INDIA INSURANCE CO. LTD.
March 20, 2017
SRI. M. VIJAYA KUMAR Vs. SARASWATHI K.S. & ORS.
January 16, 2017
ST MARYS ACADEMY & ANR. THROUGH ITS PRINCIPAL, MEERUT CANTT, MEERUT UTTAR PRADESH Vs. KRISHNA MOHAN GOEL S/O. LATE BHAGIRATH PRASAD GOEL, R/O. A
February 17, 2017
ST. STEPHEN HOSPITAL Vs. DHANI RAM
October 26, 2017
STAR HEALTH & ALLIED INSURANCE CO. LTD. BRANCH OFFICE,10/124 Vs. HARIDAS C.K. SRIHARI MANATHANATH HOUSE, MUTTUNGAL P.O VADAKARA KOZHIKODE
March 1, 2017
STATE BANK OF BIKANER & JAIPUR Vs. MOHAN DUTT SHARMA
November 8, 2017
STATE BANK OF INDIA Vs. SATYA RANJAN DAS
February 8, 2017
STATE BANK OF INDIA Vs. V. CHENCHAYYA
July 6, 2017
STATE BANK OF INDIA Vs. SUMAN LATA & ANR.
January 3, 2017
STATE BANK OF INDIA Vs. M/S. WTD SRI ITALY
February 14, 2017
STATE BANK OF INDIA Vs. UTPAL GOPE, S/O SH. KANUGOPE
July 14, 2017
STATE BANK OF INDIA Vs. R MANJUNATH
December 8, 2017
STATE BANK OF INDIA Vs. ASHOK SINGH YADAV
April 10, 2017
STATE BANK OF INDIA & 2 ORS Vs. SURISETTY LAKSHMI SAI MAHALAKSHMAMMA & 2 ORS ; SURISETTI HIMA JAGADEESH; SURISETTI PRANEETH
October 23, 2017
STATE BANK OF INDIA (CODE NO. 05604) Vs. DR. J.C.S. KATAKY NH
May 3, 2017
STATE BANK OF INDIA THROUGH ITS ASST. GENERAL MANAGER, MARGAO BRANCH, NEAR MUNICIPAL GARDEN, MARGAO, GOA Vs. M/S. TELANG MOTORS PVT. LTD. THROUGH ITS MANAGING DIRECTOR, HAVING ITS ADMINISTRATIVE OFFICE, AT CD COUNTRYSIDE, SUNGLOW APARTMENTS, A NO. 6, 3RD FLOOR, FATORDA, MARGAO , GOA
February 28, 2017
STATE BANK OF PATIALA Vs. KRISHAN LAL VERMA & ANR ; KESHAV VERMA
November 15, 2017
STATION MANAGER PATASHPUR GROUP ELECTRIC SUPPLY, & 2 ORS. Vs. DHANANJAY BHUNIA
December 4, 2017
STATION SUPERINTENDENT, NORTH WESTERN RAILWAY Vs. JASMIN MANN
December 15, 2017
STOCK HOLDING CORPORATION OF INDIA LTD. Vs. V.S. PANDEY
April 27, 2017
SUBHADRA DRAVIDA & ANR. Vs. GLAXO SMITHKLINE PHARMACEUTICALS LTD. & ORS.
November 2, 2017
SUBHASH MEHTA NRI Vs. CENTURION BANK LTD. & ORS.
September 13, 2017
SUCHIR INDIA INFRATECH PVT LTD & ANR Vs. G V S N MURTHY
August 25, 2017
SUDHAKAR JOGI MOHANTI R/O. HIG Vs. STATE OF ORISSA & ANR. THROUGH SECRETARY TO GOVT., HOUSING & URBAN DEVELOPMENT DEPARTMENT,ORISSA SECRETARIAT, BHUBNESWAR
February 21, 2017
SUDHANSHU JAYASWAL Vs. M/S. RPS INFRASTRUCTURE LTD.
January 24, 2017
SUDHANSHU POKHRIYAL S/O. SHRI MAHESH NAND POKHRIYAL Vs. M/S. UNITECH LTD. THROUGH
May 3, 2017
SUDHIR K GUPTA & 2 ORS Vs. UNITECH LIMITED & ANR
November 16, 2017
SUGANDH KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND 3 OTHERS
May 25, 2017
SUHAIL SHAMSI Vs. UTTAR PRADESH STATE ELECTRICITY BOARD
August 28, 2017
SUJIT BOSE AND 11 OTHERS Vs. KAJARIA INVESTMENT AND PROPERTIES PVT. LTD. AND 11 OTHERS
November 21, 2017
SUKANTA DAS Vs. NETAI CHANDRA DAS
December 21, 2017
SUKHBIR KAUR S/O JASWINDER SINGH Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO & ANR THROUGH ITS BRANCH MANAGER; BAJAJ ALLIANZ GENERAL INSURANCE CO LTD THROUGH ITS MANAGER
July 18, 2017
SUMANBAI RAMESH GAIKWAD Vs. SR. DIVISION MANAGER LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER DIVISION OFFICE NANDED MAHARASHTRA
April 19, 2017
SUMIT KUMAR Vs. ORRIS INFRASTRUCTURE PVT. LTD.
May 5, 2017
SUNANDA DHANANJAY LAHOTI Vs. METLIFE INDIA INSURANCE CO. LTD. AND ANOTHER
January 25, 2017
SUNDARAM STEELS PVT LTD THROUGH MOHIT JAIN Vs. UNIVERSAL GENERAL INSURANCE CO LTD & 2 ORS; ASHWINI GABA CLAIM HEAD, UNIVERSAL SOMPO GENEARL INSURANCE CO LTD; UNIVERSAL SOMPO GENERAL INSUANCE CO LTD UNIVERSAL SAMPO GENERAL INSURANCE CO LTD
September 5, 2017
SUNFLAG IRON & STEEL COMPANY Vs. NEW INDIA ASSURANCE CO. LTD.
January 19, 2017
SUNIL DATTATRAY GAURAV Vs. MANAGER, UNITED INDIA INSURANCE CO. LTD. & ORS.
November 1, 2017
SUNIL KISHANLAL SOI Vs. SHIRISH GIRISH DIXIT
April 10, 2017
SUNITA GOYAL Vs. BAJAJ ALLIANZ LIFE INSURANCE COMPANY LIMITED
September 7, 2017
SUNITA RANI Vs. PNB METLIFE INDIA INSURANCE COMPANY LIMITED
April 21, 2017
SUNITA W/O LATE BIJENDER SINGH Vs. TATA AIG LIFE INSURANCE COMPANY LIMITED & 2 ORS ; P N B HOUSING FINANCE LIMITED
October 16, 2017
SUNSTRIKE TELECOM PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO. LTD.
August 2, 2017
SUPDT. OF POST OFFICE & ANR. Vs. SAMIR MODAL
November 10, 2017
SUPERINTENDENT EXCISE & PROHIBITION & ORS. EXCISE & PROHIBITION MAHABOOBNAGAR ANDHRA PRADESH Vs. M. SHIVA RANI & ORS.
April 27, 2017
SUPERINTENDENT OF POST MASTER Vs. SARBESWAR SAHOO
October 9, 2017
SUPERINTENDENT OF POST OFFICES Vs. POST MASTER GENERAL, DEPARTMENT OF POST
May 22, 2017
SUPERINTENDING ENGINEER, HOUSEFED & ANR. Vs. ANU SINGLA WIFE OF SH. N.K.SINGLA.
February 6, 2017
SUPERTECH RENESA ALLOTTEES ASSOCIATION Vs. M/S. SUPERTECH LIMITED(THROUGH ITS MD)
August 10, 2017
SUPRITI ENTERPRISE Vs. ASHIM KUMAR ROY CHOWDHURY AND 12 OTHERS
January 6, 2017
SUPRITI ENTERPRISE REPRESENTED BY SUJAN KUMAR ROY BARMAN Vs. ASHIM KUMAR ROY CHOWDHURY AND 12 OTHERS.
January 9, 2017
SURAT CITY GYMKHANA Vs. AMRITABEN TARUNBHAI SHARMA
July 4, 2017
SURENDER CHAUHAN & ANR. Vs. M/S. UNITECH LIMITED & ANR.
February 10, 2017
SURENDRA KUMAR SINHA Vs. MACROTECH CONSTRUCTION PVT. LTD.
January 2, 2017
SURESH KARAPURKAR Vs. AMIT C. PRABHU, PROPERIETOR M/S. PRABHU REAL ESTATE & ANR.
November 15, 2017
SURESH RAJ S/O. SIVASANKARAN, FILM DIRECTOR LAILA BHAVANAM Vs. MANAGING DIRECTOR ST. ANTHONYS MOTORS INDIA LTD.
May 4, 2017
SURINDER PAL SINGH Vs. UNITED INDIA INSURANCE COMPANY LTD. & 2 ORS.
August 3, 2017
SUSHANTA SARKAR Vs. DIRECTOR, WEST BENGAL STATE LOTTERIES & ANR.
February 16, 2017
SUSHIL KUMAR JAIN Vs. MANJU
May 18, 2017
SUSHILA AGARWAL Vs. S B I GENERAL INSURANCE COMPANY LTD & ANR
October 4, 2017
SUSMITA ROYCHOWDHURY Vs. B.M. BIRLA HEART RESEARCH CENTRE
April 25, 2017
SUTLEJ INDUSTRIES LTD Vs. PUNJAB NATIONAL BANK
November 8, 2017
SVKMS NARSEE MONJEE INSTITUTE OF MANAGEMENT STUDIES Vs. AKSHAT KETAN KOTHARI
February 10, 2017
SWARAJ SHARMA TRACTOR AUTHORIZED SELLER, MAHINDRA & MAHINDRA LTD Vs. KUNWAR PRASAD SINGH & 3 ORS; MANAGER, KOTAK MAHINDRA BANK LTD; ARVIND CHOURASIYA FIELD OFFICER, KOTAK MAHINDRA BANK LTD
September 11, 2017
SWARN KUMAR CHADDHA @ SHARWAN Vs. MORADABAD DEVELOPMENT AUTHORITY
August 17, 2017
SYNDICATE BANK Vs. PROFESSOR K. VENKESHWARA RAO
May 3, 2017
SYNGENTA INDIA LTD. Vs. T. SALANMA
July 31, 2017
T CHITRA & ORS Vs. LIC OF INDIA & ORS
May 23, 2017
TAPAN KR. DUTTA Vs. BRANCH MANAGER, BARASAT BRANCH, SHRIRAM TRANSPORT FINANCE COMPANY LTD. AND OTHERS
November 16, 2017
TAPSI DAS & 7 ORS. PROPRIETRESS OF M/S. WREAK INTERNATIONAL Vs. DHRUDA SEN & ANR.
June 21, 2017
TARAKANT JHA & 2 ORS S/O LATE SH ANIRUDDH JHA; HARI MOHAN KHAN LATE SH RAMSUNDAR KHAN; LAKSHMESHWAR JHA S/O LATE SH KAMESHWAR JHA Vs. ZAFAR AZAM
December 5, 2017
TARANJIT KAUR W/O. SH. RANBIR SINGH, R/O. HOUSE NO. 233, PALIKA VIHAR, AMBALA CITY HARYANA Vs. LUDHIANA IMPROVEMENT TRUST LUDHIANA, PUNJAB
February 20, 2017
TARLOK CHAND MATTU Vs. M/S. VASAL HOSPITAL & ANR.
January 31, 2017
TARUN KANTI SARKAR Vs. DR. MRITYUNJOY PAL
May 17, 2017
TATA AIA LIFE INSURANCE COMPANY LIMITED & ANR Vs. SUNITA
October 16, 2017
TATA AIG GENERAL INSURANCE CO LTD Vs. TILAK GUPTA & ORS S/O BALDEV RAJ MAHAJAN; A B N AMRO BANK, THROUGH ITS MANAGER AUTO LOANS; YOGESH SARDANA
September 14, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. M/S. AMBIENCE LEASING PVT. LTD. & ANR.
February 6, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD Vs. RAJ KUMAR
October 17, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. SANDESH J. CHOUTHA
March 7, 2017
TATA AIG LIFE INSURANCE CO. LTD. Vs. SAHADEV CHANDRA ROY & ANR.
July 21, 2017
TATA CAPITAL FINANCIAL Vs. SACHIN LOHAN
May 26, 2017
TATA ENGG. & LOCOMOTIVE CO. LTD. Vs. NIRAVBHAI K. PUROHIT RANPUR
July 17, 2017
TATA MOTORS LIMITED Vs. BISHAMBER NATH SIKKA & ANR.
October 9, 2017
TATA MOTORS LTD. Vs. RAJESHWAR DUTTA AND OTHER S/O. LATE SH. SUMMER SINGH DUTTA
January 23, 2017
TATA MOTORS LTD. Vs. GIRJA SHANKER TAMTA AND ANR.
March 30, 2017
TAX PUBLISHER S/O LATE PANDIT KEDAR NATH OJHA Vs. CHAIRMAN & MANAGING DIRECTOR, UCO BANK & ANR; UCO BANK SARDAPURA BRANCH OF UCO BANK
August 31, 2017
TAXILA BUSSINESS SCHOOL Vs. ANKIT BHARGAV S/O. SHRI GIRISH CHANDRA BHARGHAV
April 18, 2017
TDI INFRASTRUCTURE LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE Vs. ASHOK GOYAL
September 12, 2017
TDI INFRASTRUCTURE LTD Vs. BHANWAR SINGH; TAHAR SINGH; RANBIR SINGH
November 2, 2017
TELU RAM Vs. DR. S.S. DUDEJA
March 14, 2017
THAGALLA VIDHYADHAR S/O SAMBAIAH Vs. S LOKANADHAM & ANR; SUPERINTENDENT, VIJAYA HOSPITAL (SUPER SPECIALITY CENTRE) RAGHAVA CINE COMPLEX ROAD, POGA THOTA, DISTRICT-NELLORE ANDHRA PRADESH
November 1, 2017
THAI AIRWAYS INTERNATIONAL PUBLIC CO LTD Vs. SUBBHAIAH KONERU & 2 ORS
December 15, 2017
THAKUR LOKPAL SINGH VILLAGE BARKHEDI TEHSIL PIPLODA RATLAM M.P Vs. KAMAL KHAN PROPIETOR KAMAL GOOD LUCK DELHI WORKSHOP
February 21, 2017
THANE DISTRICT CENTRAL CO-OPERATIVE BANK LTD. Vs. NEW INDIA INSURANCE CO. LTD. & ANR.
October 31, 2017
THAPAR UNIVERSITY Vs. YUVRAJ ANEJA S/O SHRI JAGDISH LAL ANEJA
November 29, 2017
THAYIRA BEGUM Vs. PADMINI NURSING HOME
September 1, 2017
THE EAST COAST RAILWAYS & ANR. Vs. KADAMBARI RAMA JOGA RAO & ANR.
April 21, 2017
THE GODREJ & BOYCE Vs. MRIDULA MOJUMDER
May 23, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. M/S. INDICARB LIMITED
January 24, 2017
TIRATH RAM THAKUR Vs. AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED
July 12, 2017
TONY TOM Vs. M/S. NISSAN MOTOR INDIA PVT. LTD.
July 21, 2017
TOPSEL TOYOTA A UNIT OF TOPSEL PVT. LTD. Vs. PASANG TSHERING SHERPA & ANR.
February 9, 2017
TOWN IMPROVEMENT TRUST Vs. KAPIL BANSAL S/O. RAJA RAM BANSAL
April 21, 2017
TUHIN KUNDU Vs. KOTHARI MEDICAL CENTRE & ANR ; ASHISH MUKHERJEE
November 15, 2017
TUKARAM NINAJI WANARE Vs. NANDKISHOR SHIVNARAYAN DUBE
July 4, 2017
TUNTUN PRASAD SAH Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO LTD & ANR
November 2, 2017
TUSHAR BATRA & ANR. Vs. M/S. UNITECH LIMITED
April 26, 2017
U T BUILDERS & PROMOTERS LTD Vs. ANJU MAHAJAN & ANR ; PRATEEK MIDDHA
May 18, 2017
U T BUILDERS & PROMOTERS LTD THROUGH ITS MANAGING DIRECTORS, P L MIDDHAN Vs. ANJU MAHAJAN & ANR WIFE OF AJAY MAHAJAN; PRATEEK MIDHA
July 3, 2017
U.P. STATE AGRO INDUSTRIAL CORPORATION LTD. Vs. VIDYADHAR PANDEY
August 11, 2017
UCO BANK Vs. M/S. PARAS AGENCY & ANR.
February 3, 2017
UDAM LAL SINGLA & ANR. Vs. EMAAR MGF LAND LIMITED & ORS.
November 20, 2017
UHBVNL, "SDO" MURTHAL Vs. ARJAN DASS
July 28, 2017
UMESH KUMAR Vs. ORIENTAL INSURANCE CO. LTD.
July 7, 2017
UNION OF INDIA Vs. DEOKI NANDAN GUPTA
May 19, 2017
UNION OF INDIA Vs. VINAYA VILAS SAWANT
November 2, 2017
UNION OF INDIA Vs. REETA DEVI
June 15, 2017
UNION OF INDIA & ANR Vs. LAKSHIT JOSHI
November 2, 2017
UNION OF INDIA, THROUGH ITS GENERAL MANAGER, SOUTH WESTERN RAILWAY HUBLI Vs. N. CHANNABASAPPA S/O LATE NANJAPPA, C/O RUDRASWAMI, NO. 1319, 1ST CROSS, NEHRU NAGAR, MANDYA KARNATAKA
March 2, 2017
UNISOURCE TRADING (INDIA) PVT. LTD. Vs. CONTINENTAL AIRLINE CARGO
March 15, 2017
UNITECH LIMITED & ANR. Vs. OM PRAKASH DUA & ORS.
December 5, 2017
UNITECH LTD. Vs. AMRIK SINGH
December 5, 2017
UNITED BANK OF INDIA AND ANOTHER Vs. BIVA GHOSH AND ANOTHER
July 24, 2017
UNITED INDIA INSURANCE CO LTD Vs. JASWANT RAI VERMA
December 6, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. RAMAN CHANDRAKANT GOVITRIKAR
February 2, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. REKHA GAJANAN CHIMANKAR
December 14, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. BALWINDER SINGH
August 29, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SUDHA RANI
September 1, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. PUSHPA DEVI MANTRI
February 8, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. IBARAHIM AHMED PATEL
March 30, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. S.P. JAIN AND OTHERS
September 15, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. NIRMALA KOTHARI
December 6, 2017
UNITED INDIA INSURANCE CO. LTD. & ANR. Vs. RAJAN SINGLA
January 17, 2017
UNITED INDIA INSURANCE CO. LTD. AND OTHER Vs. RADHALAXMI COTTON INDUSTRIES
January 13, 2017
UNITED INDIA INSURANCE CO. LTD. DRO Vs. KAMLENDRA KANWAR & ANR. S/O SH:LT PARITHI KANWAR, R/O H.NO
February 17, 2017
UNITED INDIA INSURANCE CO. LTD. NOW THROUGH ITS RAKESH KUMAR ASSTT. MANAGER, RO Vs. NEWAR METALS PVT. LTD. THROUGH ITS DIRECTOR PAWAN KUMAR DHOOT, E
March 6, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. M/S. JINDAL POLY BUTTONS LIMITED
April 18, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SHYAM LAL & ANR. S/O. SH HAZARIRAM,
August 29, 2017
UNITED INDIA INSURANCE COMPANY LTD. THROUGH DULY, CONSTITUTED ATTORNEY REGIONAL OFFICE NO. 1, 18, BARAKHAMBA ROAD, 8TH FLOOR, KANCHENJUNGA BUILDING NEW DELHI Vs. BHUNDU RAM & 3 ORS. S/O PEERU RAM, (SINCE DECEASED) NEW REP. BY, PHOOLPATI W/O BHUNDU RAM, R/O VILLAGE BHAPORA, DISTRICT
March 8, 2017
UNITED INDIA INSURANCE COMPANY THROUGH Vs. DHEERAJ CHAHAR S/O. SHRI DHARAM SINGH
April 19, 2017
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED HAVING ITS REGISTERED OFFICE AT UNIT NO. 401, 4TH FLOOR, SANGAM COMPLEX, 127, ANDHERI KURLA ROAD, ANDHERI (E) MUMBAI Vs. ROOP LAL DANGI S/O. SHRI GALLA JI, R/O. VILLAGE FATEHPURA, TAHSIL MALVI, UDAIPUR
March 24, 2017
URMIL CHOPRA W/O. MR. R.K. CHOPRA Vs. FORTIS HEALTHCARE (INDIA) LIMITED
October 11, 2017
USHA RANI ATREE & 5 ORS. Vs. EARTH INFRASTRUCTURES LTD.
August 16, 2017
UTTAM CHAND BHATIA Vs. PROGRESSIVE ENCLAVE COOP. G/H SOCIETY LTD.
April 10, 2017
UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED Vs. KAZANA RAM@KAZANA S/O. SH. SURJAN@SURJMAL
March 14, 2017
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. DHARAM SINGH (SINCE DECEASED) THROUGH LRS.
December 5, 2017
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD Vs. AMIT BANKA
September 1, 2017
UTTAR PRADESH SAHKARI AWAS SANGH LTD. Vs. SARSWATI DEVI AGARWAL & ORS.
December 4, 2017
V. SANTOSH Vs. MANAGER, PUNJAB NATIONAL BANK
July 25, 2017
V. TRANS INDIA LTD. Vs. M/S. S.K. INTERNATIONAL AND ANOTHER
July 27, 2017
V.C. SINDHWANI (VAZIR CHAND SINDHWANI) Vs. THE PNB EMPLOYEE CO-OPERATIVE (S.E.) THRIFT & CREDIT SOCIETY LTD. & ANR.
August 16, 2017
V.K. CHATURVEDI Vs. SR. SECURITY COMMISSIONER, PANCKHUIAN ROAD
April 19, 2017
VAIKOM PALLIPRATHUSSERY SCB SERVICE CO-OPERATIVE BANK LTD. Vs. JOSEPH OUSEPH AND OTHERS
April 19, 2017
VANDANA VERMA W/O. LT. SANJAY VERMA, BIJAWAR NAKA SAGAR ROAD, CHHATTARPUR MADHYA PRADESH Vs. IFFCO TOKIO GENERAL INSURANCE CO. LTD.
September 7, 2017
VARUN BERRY & ANR ; ANURADHA BERRY Vs. UNITECH LIMITED & ANR ; RAKESH CHHABRA
November 22, 2017
VASANT JANARDAN AHER, EX-ADDITIONAL DIRECTOR Vs. SHIVAJIRAO AMBAJIRAO KAWALE & ANR ; SAWALI HOME MAKERS PVT LTD
October 17, 2017
VASANT JANARDAN AHER, EX-ADDITIONAL DIRECTOR Vs. SMITA SHIVAJIRAO KAWALE & ANR ; SAWALI HOME MAKERS PVT LTD
October 17, 2017
VATIKA LIMITED Vs. SHALEEN CHUGH & ANR.
December 6, 2017
VEENA MATTU Vs. SAKET CITY HOSPITAL
March 8, 2017
VENKATESHWARA UNIVERSITY Vs. NARRAVULA KOTESHWAR RAO S/O. SRI N. KRISHNAMA NAIDU
January 30, 2017
VIBHA MAHAJAN SETH Vs. M/S. UNITECH HI - TECH DEVELOPERS LTD.
July 19, 2017
VIBHA PANDEY & ANR. Vs. M/S. ANSAL PROPERTIES AND INFRASTRUCTURE LTD.
July 4, 2017
VIBHU SAWHNEY Vs. M/S. UNITECH LTD.
June 30, 2017
VIDHATA CABLE CO. Vs. NEW INDIA ASSURANCE CO. LTD. & ANR.
November 16, 2017
VIGHNAHARTA BUILDERS AND PROJECTS PVT. LTD. & ANR. Vs. RAMPRASAD THAKUR PARDESHI & ANR.
January 12, 2017
VIJAY DATTATRAY JADHAV Vs. MAHENDRA K. CHAUDHARY
February 10, 2017
VIJAY KUMAR Vs. M/S. KAUTILYA INSTITUTE OF TECHNOLOGY AND ENGINEERING AND SCHOOL OF MANAGEMENT (KITE-SOM) & ANR.
October 10, 2017
VIJAYA BANK Vs. HARDEEP SINGH
December 7, 2017
VIJAYA NIRMALA Vs. UDHIYA @ UDHIYAKUMARI & 4 ORS ; SHARMILADEVI D/O KANNIAKUMAR; SUGANYA D/O KANNIAKUMAR; ASHOK NURSING HOME
October 16, 2017
VIJENDER KUMAR SAHAL S/O CHANDRABHAN Vs. K S VERMA C/O K K HOSPITAL
September 21, 2017
VIJENDER MOHAN S/O. BASHESHER NATH Vs. MANAGER, PUNJAB NATIONAL BANK G.T. ROAD, KARNAL HARYANA
January 30, 2017
VIJESH KUMAR SHRIRAM BAGDI & ANR. Vs. M/S. UNITECH LIMITED
October 11, 2017
VIKASH ARORA & ANR. Vs. M/S. BENGAL UNITECH UNIVERSAL INFRASTRUCTURE PRIVATE LIMITED
January 9, 2017
VIKRAM JAIN & ANR Vs. M/S. AAA ESTATE PVT. LTD
November 7, 2017
VIMLA RANA, W/O HIRA SINGH RANA Vs. MAHESH HOSPITAL & ANR ; MAHESH AGGARWAL; UNITED INDIA INSURANCE COMPANY LIMITED
December 1, 2017
VINAY PRAKASH Vs. M/S. UNITECH LIMITED
July 19, 2017
VINAYAKRAO SHANKARRAO BORSE Vs. WASAN AUTO SALES PVT LTD & ANR
October 3, 2017
VINOD BHARDWAJ Vs. M/S. TATA AIG INSURANCE CO. LTD. & ANR.
August 29, 2017
VINOD GANGWAL & ANR Vs. SIROYA FM CONSTRUCTIONS PVT LTD & ORS
December 19, 2017
VINOD KUMAR KATARIA Vs. ARUFA
September 14, 2017
VINOD SHARMA S/O LATE NEEM CHAND SHARMA Vs. NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER
July 21, 2017
VIPIN GROVER & ANR ; R K GROVER Vs. NEW INDIA ASSURANCE CO LTD
November 15, 2017
VIRENDER MOHAN MARYA & ANR. Vs. M/S. UNITECH LIMITED
October 11, 2017
VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. CHAVVA SHEELA REDDY
November 8, 2017
VISHAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. DR. KAPARAPU SATYA PRAVEEN KUMAR
May 17, 2017
VISHAL ARYA Vs. UNITECH LTD.
March 2, 2017
VISHAL MEHTA Vs. M/S. UNITECH LIMITED
July 19, 2017
VISHNU CHANDRA SHARMA Vs. SRIRAM FINANCE COMPANY LTD.
March 20, 2017
VISHNUKUMAR RAMAJI GURJAR Vs. MANAGER, STATE BANK OF INDIA AND ANR.
January 10, 2017
VISHWABHARATHI HOUSE BUILDING CO-OP. SOCIETY LTD. Vs. SHASHIKALA
July 4, 2017
VISHWABHARATHI HOUSE BUILDING CO-OP. SOCIETY LTD. Vs. VIJAYALAKSHMI KALLURKAR
July 4, 2017
VISHWANIDHI DALMIA Vs. INDIA INFOLINE COMMODITIES LIMITED &6 ORS.
January 6, 2017
VITTHALSAL SAKHAR KARKHANA Vs. CHAIRMAN/MANAGING DIRECTOR, NEW INDIA ASSURANCE COMPANY LTD.
May 23, 2017
VIVEK AHUJA Vs. VIPUL LIMITED
July 21, 2017
VORA HOME MAKERS PVT LTD & 3 ORS ; SHAILESH PRANLAL VORA; JIGAR SAILESH VORA; ARUN SAHADEV MORE Vs. ISMAIL HASAN DAMUDI
December 13, 2017
VRS FOOD LTD. Vs. JAGUAR LAND ROVER INDIA LTD. & 2 ORS
February 14, 2017
WEST BENGAL HOUSING BOARD & 2 ORS. THROUGH LAW OFFICER, BISWAJIT GHOSH, S/O. TUSHAR K. GHOSH, OFFICE AT 105, S.N. BANERJEE ROAD, P.S. TALTALA, KOLKATA Vs. JAYESH SEN PRESENTLY RESIDING AT HOUSE NO. I
March 3, 2017
WESTERN RAILWAY THROUGH GENERAL MANAGER, CHURCHGATE RAILWAY STATION, MAIN BUILDING, MUMBAI Vs. VINOD SHARMA THROUGH HIS WIFE AND CONSTITUTE ATTORNEY, RESIDENT AT 1/B 302, ARAWAL KRISH GARDEN, NALASOPARA (W) THANE (401203) MAHARASHTRA
January 18, 2017
WILHELM TEXTILES INDIA PVT. LTD. Vs. ORIENTAL INSURANCE CO. LTD.
May 1, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD (WWICS) & ANR Vs. LT COL B S SANDHU, MANAGING DIRECTOR, WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD ; GURINDER SINGH
October 10, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. KULBIR SINGH BAJWA
July 5, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. Vs. SUDHA BABBAR
May 18, 2017
WORLDWIDE IMMIGRATION CONSULTANCY SERVICES LTD. (WWICS) & ANR. Vs. GURINDER SINGH
October 10, 2017
WWICS GLOBAL RESETTLEMENT SOLUTIONS & ORS Vs. DEEPAK KAINTH
September 5, 2017
YADAB HALDAR Vs. CHITTARANJAN DAS
November 2, 2017
YASHWANT RAMA JADHAV; RANJAN R DESAI; KAPIL ANANDCHANDRA JOSHI; GANESH SHIVAJI PATIL & ANR ; KAMAL SHIVAJI PATIL Vs. SHAUKAT HUSSAIN SHAIKH & ANR ; CHANDAN CHAVAN
November 10, 2017
YATIN SHARAD NAIK & ANR. Vs. MARVEL PROMOTERS AND DEVELOPERS (PUNE) PVT. LTD.
November 29, 2017
YOGENDRA GUPTA Vs. MANAGER, UNITED TRUCKS & ANR.
June 12, 2017
YOGESH KUMAR VERMA S/O. SH. DALIP CHAND Vs. PUMA REALTORS PVT. LTD. & ANR.
April 24, 2017
YOGESH RAMLING WARAD Vs. TEIRTH DEVELOPERS AND SUYOJIT INFRASTRUCTURE LTD.
March 20, 2017
YOUSUF ALI PEEDIKAPARAMBAN S/O. ABDU P.P. HAJIYAR PALLY, MALAPPURAM Vs. M/S. WORLD WIDE IMMIGRATION CONSULTANCY SERVICES LTD. AND 7 OTHERS A
January 18, 2017
ZABBAR SIDDIQUI AND OTHERS Vs. NEW INDIA ASSURANCE COMPANY LTD.
April 26, 2017
ZAKIUDDIN HAKIMUDDIN Vs. EAST & WEST BUILDERS RNR CORPORATE PARK, NEXT TO COLLECTORS OFFICE, KALANAGAR, BANDRA (E), MUMBAI
October 23, 2017
ZEE LEARN LIMITED AND HAVING ITS REGIONAL OFFICE AT:NO 49/5, RAMA ARCADE, OPP.AG INTERNATIONAL HOTEL, BOWRING HOSPITAL ROAD,SHIVAJINAGAR BANGALORE Vs. KESHAVA MURTHY D.M S/O. LATE MUNICHANNAIAH AGED ABOUT 39 YEARS, RESIDING AT NO. 169,2ND MAIN 3RD CROSS,BHOVIPALAYA MAHALAKSHMIPURAM MAHALAKSHMIPURAM BANGALORE
February 23, 2017
ZIMIDARA AGRO CENTER Vs. SUKHDEV SINGH
May 31, 2017
ZONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA AND 2 OTHERS MUMBAI DISTRICT Vs. RAMA WD/O. VIRENDERKUMAR HARNAGALE
August 4, 2017