Case Index

Title
Date
ANIL OBEROI Vs. SAJAN KUMAR AGARWAL
October 25, 2017
ASHA RANI OBEROI Vs. ASHWIN OBEROI
October 5, 2017
ASHOK KUMAR SUBBA Vs. SMT. KAMAL KUMARI SUBBA
October 13, 2017
ATIULLAH Vs. STATE OF SIKKIM
March 8, 2017
BAL KRISHNA DHAMALA Vs. MALA RAI
November 9, 2017
BIRENDRA PRASAD, SON OF SHIVJI PRASAD Vs. STATE OF SIKKIM
May 29, 2017
BISHNU MAYA RAI Vs. RAMESHWAR PRASAD
December 28, 2017
BISHNU RAI Vs. UNION OF INDIA THROUGH SECRETARY
September 19, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. TIKA DEVI LIMBOO
December 14, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. PANKAJ KUMAR BALABHAI KAPADIA AND OTHERS.
March 27, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. NATHUNI MANSURI
May 23, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. MRS. INDRA MAYA BISWAKARMA
June 30, 2017
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. KAVITA RAI
May 23, 2017
BRANCH MANAGER, SHRIRAM GENERAL INSURANCE CO. LTD. Vs. MRS. KRISHNA KUMARI LIMBOO
May 23, 2017
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. LILY ONGMU LEPCHA
April 21, 2017
DEEPA CHETTRI Vs. MINISTRY OF HEALTH & FAMILY WELFARE
December 18, 2017
DEO KUMAR RAI Vs. STATE OF SIKKIM
September 13, 2017
DOMAKI BHUTIA, W/O LATE TEMPO RAPGAY BHUTIA Vs. GENERAL PUBLIC
June 22, 2017
DR. C.P. RAI Vs. STATE OF SIKKIM
July 18, 2017
DR. MILIND JHA Vs. UNION OF INDIA
April 12, 2017
GENERAL MANAGER, BHARAT SANCHAR NIGAM LIMITED (BSNL) Vs. RADHIKA CHETTRI
May 20, 2017
GOSHIR GYALTSAB RINPOCHE Vs. KARMAPA CHARITABLE TRUST
May 20, 2017
HIMALAYA DISTILLERIES LTD Vs. URMILA PRADHAN
September 21, 2017
INDIAN NATIONAL CONGRESS Vs. STATE OF SIKKIM
May 29, 2017
INDRA KUMAR PRADHAN Vs. STATE OF SIKKIM
June 23, 2017
JAL POWER CORPORATION LTD THROUGH H B THAPA DEPUTY MANAGER (H R ) Vs. ERUNG TENZING LEPCHA
October 5, 2017
K B BHANDARI, S/O LATE AMBER SINGH BHANDARI Vs. LAXUMAN LIMBOO, S/O LATE TIL BAHADUR LIMBOO
July 12, 2017
KALPANA ROY Vs. DHAMALA AUTOWORKS
April 12, 2017
KAMALA GURUNG Vs. ARJUN KUMAR MINDA
May 4, 2017
KAZIMAN GURUNG, S/O LATE LALL BAHADUR GURUNG Vs. STATE OF SIKKIM
July 26, 2017
KUNGA NIMA LEPCHA Vs. STATE OF SIKKIM THROUGH CHIEF SECRETARY
October 6, 2017
LALAN KUMAR ROY ALIAS LALON KUMAR ROY Vs. CHIRANJILAL PAREEK
November 28, 2017
LALL BAHADUR KAMI Vs. STATE OF SIKKIM
October 25, 2017
M/S FUTURE GAMING & HOTEL SERVICES (P) LTD. Vs. UNION OF INDIA, THROUGH ITS SECRETARY
March 23, 2017
MANDEEP SUNWAR Vs. STATE OF SIKKIM
July 15, 2017
MD SHAHID Vs. MARIUM IQBAL
November 9, 2017
MITHUN SAH S/O RAMAKANTH SAH Vs. STATE OF SIKKIM
June 20, 2017
MOHIT KUMAR AGARWAL & ORS Vs. STATE OF SIKKIM
June 12, 2017
MR. NAR BAHADUR KHATIWADA Vs. STATE OF SIKKIM
December 1, 2017
MUKTI PRASAD SHARMA, SON OF DILLI RAM SHARMA Vs. STATE OF SIKKIM
May 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. PANKAJ KUMAR BALABHAI KAPADIA AND ORS.
March 6, 2017
NEKTOR ENGINEERS & PROJECT CONSULTANTS Vs. UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF URBAN DEVELOPMENT
April 3, 2017
NIM TSHERING LEPCHA Vs. STATE OF SIKKIM
May 31, 2017
PAHALMAN SUBBA, S/O LT RAN BAHADUR SUBBA Vs. STATE OF SIKKIM, THROUGH THE CHIEF SECRETARY, GOVERNMENT OF SIKKIM
August 25, 2017
PANNA LAL AGARWAL Vs. STATE OF SIKKIM REPRESENTED BY JIGMEE GENSAPA
October 4, 2017
PAWAN KUMAR TODI Vs. ANKIT SARDA
November 13, 2017
PRAKASH CHAND PRADHAN SON OF LATE MANIK CHAND PRADHAN Vs. UNION FO INDIA
July 5, 2017
PRAKASH SUBBA Vs. STATE OF SIKKIM
March 14, 2017
PREM KUMAR TIWARI S/O LATE JAGAT BAHADUR TIWARI Vs. STATE OF SIKKIM APPLICATION UNDER SECTION 389(1) OF CODE OF CRIMINAL PROCEDURE, 1973
November 4, 2017
PREM SINGH TAMANG (GOLAY) Vs. STATE OF SIKKIM
June 28, 2017
RABIN BURMAN Vs. STATE OF SIKKIM
August 28, 2017
RAJENDRA RAI Vs. STATE OF SIKKIM THROUGH LD PUBLIC PROSECUTOR
May 19, 2017
RAM NARAYAN PRASAD Vs. BENU KUMAR MUKHIA
May 22, 2017
RANJIT BAJAJ SON OF B R BAJAJ Vs. STATE OF SIKKIM,THROUGH
June 1, 2017
RINZING WANGYAL BHUTIA AND ANOTHER Vs. WANGCHUK BHUTIA AND OTHERS
May 8, 2017
ROBIN GURUNG Vs. STATE OF SIKKIM
September 22, 2017
ROSMERTA TECHNOLOGIES LIMITED Vs. STATE OF SIKKIM AND OTHERS
June 13, 2017
SANJAY SUBBA, S/O LATE SUK RAJ SUBBA Vs. STATE OF SIKKIM
November 27, 2017
SANJOK RAI Vs. STATE OF SIKKIM
June 16, 2017
SANTOSH KUMAR GURUNG Vs. DISTRICT COLLECTOR & ANOTHER
June 22, 2017
SHRI ARJUN SUBBA ALIAS SAILA Vs. STATE OF SIKKIM
April 18, 2017
SHRI BINOD KUMAR AGARWAL, SON OF LATE K.R. AGARWAL Vs. SHRI RATNA KUMAR CHETTRI
June 8, 2017
SHRI GAJENDRA SINGH RANA Vs. UNION OF INDIA
July 7, 2017
SHRI SAMDUP TSH. BHUTI Vs. STATE OF SIKKIM
September 13, 2017
SHRI SANJAY PRASAD Vs. STATE OF SIKKIM
July 28, 2017
SHRI SANTOSH GURUNG Vs. STATE OF SIKKIM
April 7, 2017
SHRI SHYAM SUNDER PAREEK, S/O SHRI B. NARAYAN PAREEK, AGED ABOUT 55 YEARS AND ORS. Vs. THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED
May 9, 2017
SHRI YAM PRASAD PRADHAN Vs. MR. SONAM PRADHAN
March 17, 2017
SIKKIM TOBACCO LIMITED, EAST SIKKIM Vs. GOLDEN TOBACCO LIMITED, GUJARAT
March 9, 2017
SMT. NAINA KALA SHARMA Vs. SHRI DEEPAK KUMAR RAI
April 13, 2017
SMT. RAJIYA BEGUM, W/O LATE Vs. THE BRANCH MANAGER
June 19, 2017
SMT. RATNA PRADHAN Vs. SHRI KISHAN DEO THAKUR
July 26, 2017
STATE OF SIKKIM Vs. KESHAB PD PRADHAN S/O LT PUNYA PD PRADHAN
July 25, 2017
STATE OF SIKKIM Vs. DAWA TSHERING BHUTIA,S/O LATE LUMUG BHUTIA
August 11, 2017
STATE OF SIKKIM Vs. GURMEY WANGCHUK WAZALINGPA @ GYURMEE
September 1, 2017
STATE OF SIKKIM Vs. PREM KUMAR RAI
June 27, 2017
STATE OF SIKKIM Vs. MR. GURMEY WANGCHUK WAZALINGPA @ GYURMEE
September 8, 2017
STATE OF WEST BENGAL Vs. SMT. SABITRI RAI
December 15, 2017
SUBASH GUPTA Vs. YADAP NEPAL
September 15, 2017
SUN PHARMA LABORATORIES LIMITED Vs. UNION OF INDIA
November 21, 2017
TAKTUK BHUTIA @ T T BHUTIA Vs. PURE COKE
July 20, 2017
TARA KUMAR PRADHAN Vs. YUBA KUMAR PRADHAN
April 19, 2017
TARAMAN KAMI Vs. STATE OF SIKKIM
December 1, 2017
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. MEENA CHHETRI
June 16, 2017
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LIMITED GANGTOK BRANCH Vs. SHRI PANKAJ KUMAR BALABHAI KAPADIA
March 14, 2017
THE BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. MR. SUBASH RAI
July 12, 2017
THINLAY DORJEE & ORS Vs. STATE OF SIKKIM
September 1, 2017
THUTOB NAMGYAL BHUTIA Vs. STATE OF SIKKIM
May 29, 2017
TOPDEN PINTSO BHUTIA,S/O LATE NIM TENZING BHUTIA Vs. SONAM PLAZOR BHUTIA,S/O LATE NIM TENZING BHUTIA
August 17, 2017
TSHERING EDEN BHUTIA, D/O D T BHUTIA Vs. STATE OF SIKKIM
August 3, 2017
TULA RAM RAI @ GOREY RAI Vs. STATE OF SIKKIM
May 8, 2017
TULSA DEVI NIROLA, W/O LATE RAM CHANDRA NIROLA Vs. RADHA NIROLA, W/O LATE RAM CHANDRA NIROLA
May 29, 2017
UDOR CHO SUM OF TASHIDING MONASTERY, WEST SIKKIM Vs. UDOR CHO SUM OF KARMA RABTENLING MONASTERY, SOUTH SIKKIM
March 14, 2017
UGEN JIGMEE AND ANOTHER Vs. STATE OF SIKKIM
May 29, 2017
USHA AGARWAL Vs. UNION OF INDIA AND OTHERS
August 29, 2017
VINAY RAI, S/O LATE KULWANT RAI Vs. STATE OF SIKKIM
August 11, 2017
YANGCHEN DAHDUL, D/O OF DEKI DAHDUL Vs. STATE OF SIKKIM
July 3, 2017
YOGESH VERMA Vs. SHIV KUMAR AGARWAL
June 28, 2017