Case Index

Title
Date
AADIWASI HO SAMAAJ YUVA MAHASABHA Vs. THE STATE OF JHARKHAND
June 16, 2017
AAHAA PLANNERS AND DEVELOPERS PRIVATE LTD Vs. SHAIYAD ROUSHAN ALI
December 8, 2017
AAMIR CHAND SAO, SON OF RAM BRIKSH SAO Vs. THE STATE OF JHARKHAND & ANR.
November 6, 2017
ABDUL JALIL BAIG, SON OF LATE ABDUL Vs. STATE OF JHARKHAND
August 17, 2017
ABDUL AJIJ @ AJIJ MIAN Vs. STATE OF JHARKHAND
April 13, 2017
ABDUL HAMID AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
May 4, 2017
ABDUL LATIF SON OF LATE ABDUL HALIM Vs. BRAHMDEO YADAV SON OF LACHU MAHTO
December 12, 2017
ABDUL MAJID Vs. STATE OF JHARKHAND
August 28, 2017
ABDUL QUAYUM KHAN Vs. STATE OF JHARKHAND
February 14, 2017
ABDUL RAHIM @ FAGU MIAN Vs. STATE OF JHARKHAND
September 11, 2017
ABHAY KUMAR Vs. STATE OF JHARKHAND
February 27, 2017
ABHAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
January 3, 2017
ABHAY NATH MANJHI Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
December 13, 2017
ABHAY SINGH Vs. THE STATE OF JHARKHAND
February 10, 2017
ABHAY SINGH ALIAS ABHAY KUMAR RAJESHWAR SINGH Vs. STATE OF JHARKHAND AND ANOTHER
October 4, 2017
ABHIJIT BAGCHI @ ABHIJEET BAGCHI Vs. THE STATE OF JHARKHAND
February 14, 2017
ABHILASHA Vs. UNION OF INDIA
January 10, 2017
ABHISHEK KUMAR Vs. NATIONAL BUILDING CONSTRUCTION CORPORATION LIMITED
January 19, 2017
ABHISHEK KUMAR PANDEY Vs. STATE OF JHARKHAND & ANR.
August 23, 2017
ABHISHEK PRASAD Vs. UNION OF INDIA
May 4, 2017
ABHISHEK RAJAN S/O LATE RAJ MOHAN SINGH, R/O VILLAGE Vs. THE STATE OF JHARKHAND
February 28, 2017
ABHUJIT HALDAR Vs. STATE OF JHARKH
April 19, 2017
ABIR CHAKRABORTY Vs. STATE OF JHARKHAND
February 2, 2017
ABUL KALAM AZAD Vs. STATE OF JHARKHAND
August 3, 2017
ADITYA PRASAD SAO @ ADISH PRASAD SAH Vs. JUGAL PRASAD SWARNKAR AND ORS.
November 14, 2017
ADYANT EDUCATION PVT. LTD. Vs. THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL (CESTAT) & ORS.
January 16, 2017
AFFROZ SHEIKH Vs. STATE OF JHARKHAND & ANR
March 18, 2017
AFZAL AHMAD USMANI Vs. MANAGING DIRECTOR, MINERAL AREA DEVELOPMENT AUTHORITY, DHANBAD
April 7, 2017
AGAM PRASAD, SON OF SRI GOPAL PRASAD SRIVASTAVA Vs. THE STATE OF JHARKHAND & ORS.
July 26, 2017
AGHNU MIAN AND OTHERS Vs. STATE OF JHARKHAND
August 7, 2017
AINUL HAQUE Vs. STATE OF JHARKHAND
January 17, 2017
AJAY BAHADUR Vs. STATE OF JHARKHAND
February 23, 2017
AJAY KANT, SON OF SURAJ KANTI GHASHI Vs. CENTRAL COAL FIELD LIMITED
October 30, 2017
AJAY KUMAR Vs. THE STATE OF JHARKHAND & ORS.
July 3, 2017
AJAY KUMAR Vs. STATE OF JHARKHAND AND ORS
May 16, 2017
AJAY KUMAR @ AJAY BAJAJ Vs. THE STATE OF JHARKHAND
January 6, 2017
AJAY KUMAR GUPTA Vs. THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, RANCHI
January 10, 2017
AJAY KUMAR MANDAL Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
September 1, 2017
AJAY KUMAR RAI Vs. MINISTRY OF RAILWAYS THROUGH SECRETARY, RAILWAY BOARD
August 28, 2017
AJAY KUMAR SONI @ AJAY SONI Vs. ABDUL RASHID
May 9, 2017
AJAY KUMAR YADAV Vs. STATE OF JHARKHAND
June 16, 2017
AJAY MUNDA Vs. STATE OF JHARKHAND
August 1, 2017
AJAY PANDEY Vs. STATE OF JHARKHAND
March 1, 2017
AJAY RAM Vs. STATE OF JHARKHAND
May 16, 2017
AJAY RAM AND ORS. Vs. THE STATE OF JHARKHAND
August 10, 2017
AJAY SAO, S/O SUGRIV SAO Vs. STATE OF JHARKHAND
August 31, 2017
AJAYBI YADAV ALIAS AJGAIBI YADAV Vs. STATE OF JHARKHAND
July 6, 2017
AJEET KUMAR Vs. THE STATE OF JHARKHAND
March 1, 2017
AJEET SINGH @ AJEET KUMAR SINGH Vs. STATE OF JHARKHAND
July 5, 2017
AJIM AKHTAR S/O LATE JAMIRUDDIN Vs. M/S CENTRAL COAL FIELD LTD.
January 6, 2017
AJIT KUMAR DEO Vs. STATE OF JHARKHAND
September 22, 2017
AJIT KUMAR MISTRY Vs. THE STATE OF JHARKHAND & ORS.
November 10, 2017
AJIT KUMAR NEELAM Vs. STATE OF JHARKHAND
September 14, 2017
AJIT KUMAR SINGH Vs. THE STATE OF JHARKHAND
January 25, 2017
AJIT KUMAR SINHA, SON OF LATE KAULESHWARI PRASAD, RESIDENT OF VILLAGE GHUGHULIA, P.S. BISHNUGARH, DISTRICT HAZARIBAG, AT PRESENT RESIDENT OF VILLAGE, P.O. AND P.S. BALUMATH, DISTRICT Vs. DAMODAR VALLEY CORPORATION, D.V.C. TOWER, V.I.P. ROAD, KOLKATA
March 16, 2017
AJIT KUMAR SON OF LATE GOKHUL PRASAD Vs. STATE OF JHARKHAND
July 7, 2017
AJIT PRATAP NARAYAN SINGH Vs. THE STATE OF JHARKHAND AND ORS.
August 25, 2017
AKBAR MIAN S/O LATE SADIQUE MIAN Vs. STATE OF JHARKHAND
November 17, 2017
AKHILESH KUMAR JHA, SON OF SRI SHIBESH JHA Vs. THE STATE OF JHARKHAND
November 6, 2017
AKHILESH PRASAD Vs. STATE OF JHARKHAND
September 22, 2017
AKHTAR ALAM ALIAS MD AKHTAR Vs. STATE OF JHARKH
August 28, 2017
AKHTAR ANSARI Vs. STATE OF JHARKHAND
March 22, 2017
AKSHAY KUMAR Vs. DR. BHAGWAT RANA
January 12, 2017
ALAKHDEO KUMAR PATHAK Vs. STATE OF JHARKHAND
August 4, 2017
ALBERT BHENGRA Vs. STATE OF JHARKHAND
August 17, 2017
ALIMMUDDIN ANSARI & ALIMUDDIN ANSARI SON OF ISHAIL MIAN Vs. STATE OF JHARKHAND
January 3, 2017
ALOK BURMAN Vs. UNION OF INDIA
November 24, 2017
ALOK KUMAR GHOSH AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 22, 2017
ALOK KUMAR JHA, S/O SRI RAMENDRA JHA @ RAMAN Vs. THE STATE OF JHARKHAND AND ANR.
August 22, 2017
ALOK SAHOO, SON OF LT R P SAHOO Vs. STATE OF JHARKHAND
August 17, 2017
ALOKE KUMAR GUPTA AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
August 1, 2017
ALPHOSH SORENG Vs. STATE OF JHARKHAND
June 7, 2017
AMALESH KUMAR & ORS. (W.P.(C) NO.3322 OF 2017) Vs. THE STATE OF JHARKHAND
August 4, 2017
AMAN KRISHNA PATEL Vs. THE STATE OF JHARKHAND
November 13, 2017
AMAR KUMAR Vs. ASHA DEVI
May 4, 2017
AMAR SINGH Vs. STATE OF JHARKHAND
August 4, 2017
AMARENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
February 27, 2017
AMARJEET ANAND Vs. STATE OF JHARKHAND
August 17, 2017
AMARPREET KAUR CHAWLA @ KOMAL @ KURDIP KAUR @ LOVERY, D/O AMARJEET SINGH, RESIDENT OF BHATIA BASTI, KADMA, P.O. & P.S. KADMA, TOWN Vs. THE STATE OF JHARKHAND
March 1, 2017
AMAZAD ANSARI Vs. STATE OF JHARKHAND
February 14, 2017
AMBIKA PRASAD Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY/ SECRETARY
December 18, 2017
AMERICAN RAVIDAS Vs. THE STATE OF JHARKHAND
January 10, 2017
AMIRUDDIN MIAN, SON OF LATE LEDA MIAN Vs. SALIMAN KHATOON, WIDOW OF LATE SK. ZAMIRUDDIN NEJAMUDDING ANSARI, SON OF LATE SK. ZAMIRUDDIN AMINA KHATOON
August 9, 2017
AMIT @ SONU PANDEY Vs. STATE OF JHARKHAND
August 8, 2017
AMIT KUMAR Vs. THE STATE OF JHARKHAND
January 5, 2017
AMIT KUMAR ALIAS ARUN KUMAR Vs. STATE OF JHARKHAND
July 7, 2017
AMIT KUMAR DAS Vs. STATE OF JHARKHAND
May 5, 2017
AMIT KUMAR, SON OF LATE UMESH PRASAD SRIVASTAVA Vs. STATE OF JHARKHAND
August 2, 2017
AMIT MOHAN AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 24, 2017
AMIT RANJAN Vs. STATE OF JHARKHAND
February 16, 2017
AMIT SHARMA Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, DISTRICT
January 10, 2017
AMITABH CHOUDHARY Vs. STATE OF JHARKHAND
July 18, 2017
AMITABH PANKAJ Vs. STATE OF JHARKHAND AND OTHERS
July 18, 2017
AMITABH S/O RAM CHANDRA MISHRA Vs. STATE OF JHARKHAND AND OTHERS
August 10, 2017
AMIYA PAUL Vs. THE STATE OF JHARKHAND
August 31, 2017
AMLENDU DAS Vs. STATE OF JHARKHAND & ANOTHER
February 10, 2017
AMPA CONSULTANTS PVT LTD Vs. STEEL AUTHORITY OF INDIA LTD
December 14, 2017
AMR DEV PRABHA Vs. UNION OF INDIA
August 16, 2017
AMRENDRA NATH MISHRA Vs. SAINIK SCHOOL SOCIETY
January 10, 2017
AMRENDRA PRASAD VERMA, SON OF LATE KAMLA PRASAD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT OF JHARKHAND, RANCHI
November 24, 2017
AMRESH KUMAR JHA Vs. STATE OF JHARKHAND
August 4, 2017
AMRIK KARTAR SINGH Vs. BINITA SINGH AND ANOTHER
November 14, 2017
AMRITA SINGH, D/O TAPESWAR SINGH Vs. STATE OF JHARKHAND
March 17, 2017
ANADI SAH S/O LATE LAKHI SAH Vs. THE STATE OF JHARKHAND
March 1, 2017
ANAND DUTTA Vs. THE STATE OF JHARKHAND
August 31, 2017
ANAND KUMAR Vs. STATE OF JHARKHAND
August 28, 2017
ANAND KUMAR, SON OF SRI JADUNANDAN ROY Vs. THE STATE OF JHARKHAND AND ORS.
February 8, 2017
ANAND MURMU, SON OF LATE MUNSI MURMU Vs. THE STATE OF JHARKHAND
September 1, 2017
ANAND PRAKASH SINGH Vs. STATE OF JHARKHAND
July 25, 2017
ANAND PRAKASH, SON OF BIRENDRA PRASAD Vs. STATE OF JHARKHAND
July 7, 2017
ANANDI RAM Vs. M/S. BHARAT COCKING COAL LIMITED
November 18, 2017
ANANDI SINGH Vs. UPENDRA SINGH
March 28, 2017
ANANT KUMAR ANAND AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
May 8, 2017
ANANT KUMAR SINGH Vs. BHARAT PETROLEUM CORPORATION LIMITED
April 20, 2017
ANANT MANDAL Vs. STATE OF JHARKHAND
February 4, 2017
ANANT PRIYA SEN Vs. THE STATE OF JHARKHAND & ORS.
January 6, 2017
ANANT PRIYA SEN, SON OF SRI AMAR NATH SEN Vs. THE STATE OF JHARKHAND
January 13, 2017
ANAR CHAND GOPE Vs. STATE OF JHARKHAND
August 24, 2017
ANATH BANDHU MANDAL AND ORS. Vs. THE STATE OF BIHAR AND ORS.
August 10, 2017
ANGAD KUMAR MAHTO Vs. STATE OF JHARKHAND AND ORS.
September 6, 2017
ANGURI KHATOON, W/O LATE ASGAR ALI, MUNSHI, SIRKA COLLIERY, P.S. SIRKA, P.O Vs. CENTRAL COALFIELD LIMITED (A SUBSIDIARY OF COAL INDIA LTD.) HAVING ITS REGISTERED OFFICE AT DHARBHANGA HOUSE, RANCHI, THROUGH ITS CHAIRMAN
January 10, 2017
ANIL BARAN THAKUR @ SUNIL THAKUR Vs. STATE OF JHARKHAND
July 17, 2017
ANIL JOLLY Vs. STATE OF JHARKHAND
July 26, 2017
ANIL KUMAR Vs. UNION OF INDIA, THROUGH DIRECTOR GENERAL OF POLICE-CUMREVISIONAL AUTHORITY, CENTRAL RESERVE POLICE FORCE, BIHAR SECTOR, CENTRAL RESERVE POLICE FORCE, PATNA, BIHAR
July 7, 2017
ANIL KUMAR @ ANIL KUMAR SINGH Vs. STATE OF JHARKHAND
June 7, 2017
ANIL KUMAR CHOUDHARY Vs. VINOBA BHAVE UNIVERSITY
July 31, 2017
ANIL KUMAR ORAON Vs. VINOBA BHAVE UNIVERSITY
April 21, 2017
ANIL KUMAR SHUKLA Vs. STATE OF JHARKHAND AND OTHERS
August 22, 2017
ANIL KUMAR SINGH Vs. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF FOREST
February 2, 2017
ANIL KUMAR SINHA Vs. STATE OF JHARKHAND
November 25, 2017
ANIL KUMAR VERMA Vs. STATE OF JHARKHAND
April 3, 2017
ANIL KUMAR, SON OF SACHIDANAND Vs. THE STATE OF JHARKHAND AND ORS.
May 3, 2017
ANIL MAHLI Vs. STATE OF JHARKHAND
August 3, 2017
ANIL PANDEY @ ANIL KUMAR PANDEY Vs. THE STATE OF JHARKHAND
January 25, 2017
ANIL TANTI IN W.P. (S) NO. 1630 OF 17 Vs. THE STATE OF JHARKHAND & ORS. (IN ALL CASES)
October 13, 2017
ANIL TOPPO @ ANIL ORAON AND OTHERS Vs. THE STATE OF JHARKHAND
June 7, 2017
ANIMA DEVI Vs. STEEL AUTHORITY OF INDIA LIMITED
April 28, 2017
ANIRUDH KUMAR NONIA Vs. M/S. BCCL
February 17, 2017
ANIRUDH NARAYAN SINGH, S/O LATE RAM CHANDER SINGH Vs. STATE OF BIHAR
July 11, 2017
ANISHUL FATIMA @ AAISHA KHATOON Vs. BAKRIDAN NISHA
June 20, 2017
ANITA MAHTO Vs. STATE OF JHARKHAND
June 22, 2017
ANITA RANI DEY DAUGHTER OF KUMUD BHUSAN DEY Vs. STATE OF JHARKHAND
September 13, 2017
ANJALI SUNITA GUPTA @ ANJALI SUNITA GOPE Vs. STATE OF JHARKHAND
January 25, 2017
ANJANA KUMARI, WIDOW OF LATE SATYANARAYAN KUMAR SATYARTHI Vs. THE STATE OF JHARKHAND & ORS.
October 10, 2017
ANJANI KUMAR Vs. STATE OF JHARKHAND
November 8, 2017
ANJANI KUMAR PANDEY Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
June 19, 2017
ANJELUS MINZ Vs. STATE OF JHARKHAND
July 27, 2017
ANJUM FIRDAISI Vs. STATE OF JHARKHAND & ORS.
September 5, 2017
ANKAJ KUMAR SINGH Vs. UNION OF INDIA
November 20, 2017
ANKIT TIWARI Vs. THE STEEL AUTHORITY OF INDIA LTD THROUGH ITS EXECUTIVE DIRECTOR (P&A)
July 31, 2017
ANOJA RANA, SON OF LATE DIL BAHADUR RANA Vs. THE STATE OF JHARKHAND & ORS.
June 14, 2017
ANUJ SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
November 3, 2017
ANUP KUMAR SHARMA Vs. STATE OF JHARKHAND
June 15, 2017
ANUPAM KUMAR GUPTA, SON OF LATE MAHESH PRASAD GUPTA Vs. STATE OF JHARKHAND
November 25, 2017
ANURANJAN SURIN AND ANOTHER Vs. STATE OF JHARKHAND
July 24, 2017
ANWAR ALI Vs. THE STATE OF JHARKHAND & ORS.
November 13, 2017
ANWAR ALI @ AMAN @ ANWAR ALAM Vs. STATE OF JHARKHAND
May 5, 2017
ANWAR HUSSAIN Vs. STATE OF JHARKHAND
March 2, 2017
ANWAR KURAISHI ALIAS ANWAR QURAISHI Vs. STATE OF JHARKHAND
August 23, 2017
ANWARUL HAQUE AND ANOTHER Vs. THE STATE OF JHARKHAND
November 2, 2017
ARBIND KUMAR Vs. STATE OF JHARKHAND
November 13, 2017
ARBIND MISHRA, SON OF LATE ISHWAR MISHRA Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY, WATER RE
December 6, 2017
ARCHANA SARKAR Vs. STATE OF JHARKHAND AND ANOTHER
October 5, 2017
ARCHANA SHARMA Vs. THE STATE OF JHARKHAND
April 10, 2017
ARJUN DAS S/O LATE ATWARI DAS AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
March 6, 2017
ARJUN KUMAR KARIGAR Vs. STATE OF JHARKHAND
March 3, 2017
ARJUN PARAHIYA Vs. STATE OF BIHAR
January 30, 2017
ARJUN PRASAD Vs. STATE OF JHARKHAND
July 20, 2017
ARJUN PRASAD SHOUNDIK Vs. CHAIRMAN-CUM-MANAGING DIRECTOR
August 11, 2017
ARJUN PRASAD SINGH SON OF LATE PRASIDH SINGH Vs. STATE OF JHARKHAND
September 15, 2017
ARJUN PRASAD, S/O AMRIT PRASAD YADAV Vs. THE STATE OF JHARKHAND & ORS.
August 11, 2017
ARJUN THAKUR Vs. THE STATE OF BIHAR (NOW JHARKHAND)
April 11, 2017
ARMAN MANSURI (B.A. NO. 5611 OF 2017) Vs. THE STATE OF JHARKHAND (IN ALL CASES)
September 20, 2017
ARTI DEVI Vs. MINERAL AREA DEVELOPMENT AUTHORITY
April 10, 2017
ARUN CHANDRA MAHATO Vs. STATE OF JHARKHAND
July 17, 2017
ARUN HAZAM Vs. STATE OF JHARKHAND
July 13, 2017
ARUN KUMAR Vs. STATE OF JHARKHAND
November 8, 2017
ARUN KUMAR @ ARUN TURI Vs. STATE OF JHARKHAND
May 5, 2017
ARUN KUMAR BURNWAL Vs. STATE OF JHARKHAND THROUGH FOOD INSPECTOR
June 20, 2017
ARUN KUMAR JHA SON OF LATE C S JHA Vs. STATE OF JHARKHAND
October 4, 2017
ARUN KUMAR JHA Vs. THE STATE OF JHARKHAND AND ORS.
October 4, 2017
ARUN KUMAR PRASAD Vs. SINGHBHUM CENTRAL CO-OPERATIVE BANK LTD WEST SINGHBHUM
April 17, 2017
ARUN KUMAR SINHA Vs. STATE OF JHARKHAND
September 22, 2017
ARUN KUMAR SINHA, SON OF RAM SHARAN PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
October 31, 2017
ARUN KUMAR, S/O LATE S.P. SINHA Vs. THE STATE OF JHARKHAND & ORS.
October 12, 2017
ARUN KUMAR, SON OF SRI KAMLA PRASAD SINHA, RESIDENT OF 197/C, VIDYALAYA MARG, ASHOK NAGAR, P.O & P.S Vs. STATE OF JHARKHAND
January 10, 2017
ARUN MANDAL @ ARUN CHANDRA MANDAL Vs. STATE OF JHARKHAND AND OTHERS
October 4, 2017
ARUN PASWAN, S/O PRAKASH PASWAN Vs. THE STATE OF JHARKHAND
November 6, 2017
ARUNDHWAJ PRASAD SINGH Vs. STATE OF JHARKHAND
January 5, 2017
ARUNESHWAR VERMA Vs. STATE OF JHARKH
July 18, 2017
ARVIND KUMAR Vs. STATE OF JHARKHAND THROUGH VIGILANCE BUREAU, RANCHI
March 22, 2017
ARVIND KUMAR ALIAS ARBIND KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
May 15, 2017
ARVIND KUMAR DAS, SON OF LATE MAHENDER DAS @ MAHENDRA DAS Vs. STATE OF JHARKHAND
December 14, 2017
ARVIND KUMAR SON OF LATE BAIJNATH SINGH Vs. STATE OF JHARKHAND & ORS.
March 2, 2017
ARVIND SAH, SON OF SRI GANESH SAH Vs. THE STATE OF JHARKHAND & ORS.
July 26, 2017
ARVINDPURI GOSWAMI Vs. STATE OF BIHAR (NOW JHARKHAND)
February 6, 2017
ASHA DEVI, WIFE OF LATE JAGDAMBA OJHA Vs. THE STATE OF JHARKHAND
April 7, 2017
ASHA DEVI, WIFE OF SHRI OM PRAKASH AGARWAL Vs. PURAN CHANDRA DEOGAM (HO) & ORS.
November 23, 2017
ASHESHWAR SINGH Vs. STATE OF JHARKHAND
March 6, 2017
ASHISH AGARWAL Vs. THE STATE OF JHARKHAND
March 1, 2017
ASHISH RANJAN KUMAR Vs. STATE OF JHARKHAND
August 25, 2017
ASHOK DUBEY Vs. STATE OF JHARKHAND
August 8, 2017
ASHOK KUMAR Vs. STATE OF JHARKHAND
January 19, 2017
ASHOK KUMAR Vs. THE STATE OF JHARKHAND
January 25, 2017
ASHOK KUMAR DAS @ ASHOK KR DAS @ ASHOK DAS, SON OF Vs. STATE OF JHARKHAND
August 21, 2017
ASHOK KUMAR DUTTA @ AMIT Vs. KISHORE KUMAR MAHATO
February 20, 2017
ASHOK KUMAR GHOSH S/O LATE KALIPADO RESIDENT OF BAGDEGI COLLIERY P.S. JORAPOKHAR AND DISTRICT DHANBAD Vs. THE STATE OF BIHAR
March 1, 2017
ASHOK KUMAR GUPTA Vs. STATE OF JHARKHAND
August 25, 2017
ASHOK KUMAR MEHTA Vs. STATE OF JHARKHAND
April 3, 2017
ASHOK KUMAR MITRA Vs. STATE OF JHARKHAND AND OTHERS
July 5, 2017
ASHOK KUMAR NAG @ DR ASHOK KUMAR NAG Vs. STATE OF JHARKHAND THROUGH ANTI-CORRUPTION BUREAU (VIGILANCE)
December 15, 2017
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
August 8, 2017
ASHOK KUMAR NONIA Vs. BHARAT COKING COAL LIMITED
January 10, 2017
ASHOK KUMAR PURBE @ ASHOK KUMAR PURVE, SON OF LATE PARMESHWAR PURBEY, RESIDENT OF A/3 ASHADEP APARTMENT AT JORAR, P.O. AND P.S.NAMKUM, DISTRICT Vs. STATE OF JHARKHAND
February 10, 2017
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
July 28, 2017
ASHOK KUMAR SINGH Vs. STATE OF JHARKHAND
December 11, 2017
ASHOK KUMAR SINGH SON OF SRI BANKE BIHARI SINGH Vs. THE STATE OF JHARKHAND & ORS.
November 1, 2017
ASHOK KUMAR SINGH, SON OF LATE RANGNATH SINGH Vs. JHARKHAND STATE HOUSING BOARD
February 10, 2017
ASHOK KUMAR SINHA, S/O LATE KRISHNA NATH SINHA Vs. STATE OF JHARKHAND AND ORS.
August 11, 2017
ASHOK KUMAR UPADHAYA Vs. UNION OF INDIA
May 16, 2017
ASHOK MAHTO @ ASHOK KUMAR Vs. STATE OF JHARKHAND
March 24, 2017
ASHOK MANI RAM GOPE Vs. STATE OF JHARKHAND AND OTHERS
July 19, 2017
ASHOK NARAYAN PRASAD Vs. STATE OF JHARKHAND
August 16, 2017
ASHOK PRASAD AND OTHERS Vs. THAKUR PRASAD AND OTHERS
November 16, 2017
ASHOK PRASAD BARNAWAL Vs. STATE OF JHARKHAND
March 2, 2017
ASHRIT LAKRA, SON OF LATE BILCHUS LAKRA Vs. STATE OF JHARKHAND
December 18, 2017
ASHUTOSH KUMAR SAHAY Vs. THE STATE OF JHARKHAND
April 21, 2017
ASHWINI KUMAR BHUI Vs. STATE OF JHARKHAND
September 23, 2017
ASSOCIATED CEMENT COMPANIES LTD. PATNA Vs. UNION OF INDIA
January 11, 2017
ASSOCIATION OF RETIRED EMPLOYEES OF COAL ASSOCIATION (ORGANIZATION) Vs. SHRI PARTHA SARATHI BHATTACHARYYA, CHAIRMAN, COAL INDIA LIMITED
September 7, 2017
ATISH KUMAR SINGH Vs. STATE OF JHARKHAND
June 7, 2017
ATO SINGH, SON OF LATE LURHU SINGH Vs. STATE OF JHARKHAND
September 15, 2017
ATUL ANSARI Vs. STATE OF JHARKHAND
February 9, 2017
AUGUSTUS BECK Vs. THE STATE OF JHARKHAND
September 14, 2017
AURANGJEB MALLICK @ MD. AURANJEB Vs. STATE OF JHARKHAND
October 30, 2017
AVANI KUMAR BHAGAT, SON OF SIDHINATH BHAGAT Vs. STATE OF JHARKHAND
July 10, 2017
AVINASH ALFRED MARANDI Vs. STATE OF JHARKHAND AND OTHERS
May 5, 2017
AVINASH DUBEY Vs. KIRAN DUBEY
April 4, 2017
AVINASH KUMAR, SON OF BAL MUKUND OJHA Vs. NATIONAL THERMAL POWER THROUGH ITS CHAIRMAN
February 17, 2017
AVINASH KUMAR, SON OF LATE BIRENDRA KUMAR Vs. THE STATE OF JHARKHAND
November 6, 2017
AWADH ASSOCIATES PVT LTD , RANCHI Vs. STATE OF JHARKHAND AND OTHERS
March 28, 2017
AWADH KISHORE AGRAWAL @ AWADH PRASAD AGRAWAL SON OF BADRI PRASAD AGRAWAL Vs. THE STATE OF JHARKHAND
November 16, 2017
AWADH KISHORE SINGH, SON OF NAND KISHORE SINGH Vs. THE STATE OF JHARKHAND
June 12, 2017
AWADH KUMAR DANGI Vs. STATE OF JHARKHAND
May 19, 2017
AWADH SINGH, SON OF LATE CHANDESHWAR SINGH Vs. THE STATE OF JHARKHAND
November 13, 2017
AWADHESH GOEL Vs. STATE OF JHARKHAND
May 2, 2017
AWADHESH SINGH Vs. BABY SINGH
August 25, 2017
AWANISH RANJAN MISHRA Vs. THE STATE OF JHARKHAND
July 18, 2017
AWANISH SINGH Vs. STATE OF JHARKHAND
February 22, 2017
AZAZ KHAN Vs. STATE OF JHARKHAND
April 7, 2017
AZAZ KHAN Vs. STATE OF JHARKHAND
November 16, 2017
B I KUJUR, RESIDENT OF MAGISTRATE COLONY Vs. STATE OF JHARKHAND
November 28, 2017
B N SHARMA Vs. UNION OF INDIA AND OTHERS
February 23, 2017
BABLOO BANKIRA Vs. STATE OF JHARKHAND
August 10, 2017
BABLU ANSARI @ IRSAD ANSARI @ ASLAM ANSARI Vs. STATE OF JHARKHAND
November 14, 2017
BABLU BHAKAT Vs. STATE OF JHARKHAND
July 6, 2017
BABLU MURMU, SON OF LATE NANDLAL MURMU Vs. THE STATE OF JHARKHAND
February 17, 2017
BABU LAL MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
April 18, 2017
BABU LAL MARIK Vs. STATE OF JHARKHAND
November 8, 2017
BABU LAL RAM @ PURNA KHURNA RAM, S/O JETHU RAM, R/O BIGAN, PSPIPARWAR, DISTT.CHATRA, JHARKHAND Vs. STATE OF JHARKHAND
February 27, 2017
BABUDHAN KISKU, SON OF DHARAM LAL KISKU Vs. THE STATE OF JHARKHAND
February 28, 2017
BABUL MISHRA Vs. THE STATE OF JHARKHAND
March 1, 2017
BABULAL Vs. CANARA BANK
April 21, 2017
BABUNI MAHTO AND OTHERS Vs. STATE OF JHARKHAND
April 4, 2017
BABUWA MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
May 15, 2017
BABY KUMARI Vs. STATE OF JHARKHAND
September 15, 2017
BACHAN DEVI Vs. GOVT OF JHARKHAND
July 3, 2017
BACHCHAN DAS Vs. STATE OF JHARKHAND
July 17, 2017
BACHU SINGH, SON OF RAMRUP SINGH, RESIDENT OF C/O SHRI A.L. SHARMA, ORGANISING SECRETARY, R.C.M.S., PO & PS Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
March 1, 2017
BADRI MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
September 14, 2017
BADRI PRASAD Vs. STATE OF JHARKHAND
February 14, 2017
BADRI PRASAD VERMA Vs. STATE OF JHARKH
April 20, 2017
BADRI RAM PASWAN Vs. STATE OF JHARKHAND
January 10, 2017
BAGA MUNDA Vs. THE STATE OF JHARKHAND
October 7, 2017
BAIDYANATH LABH Vs. STATE OF JHARKHAND AND OTHERS
March 10, 2017
BAIJ NATH DANGI AND OTHERS Vs. STATE OF JHARKHAND
February 15, 2017
BAIJ NATH SETH Vs. STATE OF JHARKHAND
December 11, 2017
BAIJNATH CHOUDHARY & ANR. Vs. NARAYAN CHOUDHARY SON OF LATE DEGAN CHOUDHARY & ORS.
November 20, 2017
BAIJNATH KUMAR Vs. UNION OF INDIA AND OTHERS
August 29, 2017
BAIJNATH YADAV Vs. MANAGING DIRECTOR, STEEL AUTHORITY OF INDIA LIMITED, BURNPUR, DISTRICT BURDWAN, WEST BENGAL
February 2, 2017
BAIJU KUMAR SONI Vs. STATE OF JHARKHAND
July 14, 2017
BAIRNATH DHAN @ BAIRNAT DHAN Vs. THE STATE OF JHARKHAND
October 5, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SOUMIK DUTTA
July 21, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. DOMA CHOUHAN
January 23, 2017
BAJO PANDI, S/O LATE BHATU PANDIT Vs. THE STATE OF JHARKHAND
February 13, 2017
BAJRANG PAHAN Vs. STATE OF JHARKHAND
July 17, 2017
BAJU ROUT @ BIJAN ROUT Vs. KANCHAN DEVI
February 14, 2017
BAKSHISH HUSSAIN KHAN Vs. STATE OF JHARKHAND
July 10, 2017
BAL GOVIND PRASAD SINHA Vs. STATE OF JHARKHAND
August 18, 2017
BAL KISHUN MAHTO Vs. STATE OF JHARKHAND
September 21, 2017
BAL KISHUN SAO Vs. MD. USMAN
January 12, 2017
BALA PRASAD SINGH, SON OF LATE SHYAM BIHARI SINGH Vs. STATE OF JHARKHAND
July 17, 2017
BALDEO MUNDA Vs. MARDHAN LOHRA
November 27, 2017
BALDEO PRASAD JAISWAL Vs. BHARAT REFRACTORIES LIMITED
August 30, 2017
BALDEO RAM Vs. STATE OF JHARKHAND
March 2, 2017
BALE MURMU @ BALEY MURMU Vs. STATE OF JHARKHAND
January 16, 2017
BALENDRA BHOLA SINGH AND OTHERS Vs. STATE OF JHARKHAND
May 30, 2017
BALESHWAR PANDEY, SANJAY PANDEY Vs. STATE OF JHARKHAND
February 22, 2017
BALI DEVI, WIFE OF LATE HARI GOPE Vs. THE STATE OF JHARKHAND
January 13, 2017
BALIKA SOREN Vs. STATE OF JHARKHAND
March 23, 2017
BALJIT SINGH BEDI Vs. STATE OF JHARKHAND & ORS
December 12, 2017
BALMUKUND LINDA Vs. STATE OF JHARKHAND
July 14, 2017
BAMRI PAHARIN Vs. EASTERN COALFIELD LIMITED
May 5, 2017
BANAPIDI BUNKAR SAHYOG SAMITTEE Vs. THE STATE OF JHARKHAND & ORS.
August 28, 2017
BANDHAN MAHTO Vs. STATE OF JHARKHAND
August 30, 2017
BANDHU ORAON Vs. STATE OF JHARKHAND
December 8, 2017
BANDU BHUIYAN @ BANDHU BHUIYAN Vs. STATE OF JHARKHAND
April 20, 2017
BANESHWAR MARANDI SON OF LATE TIKA MARANDI Vs. THE STATE OF JHARKHAND
February 13, 2017
BANKEY LAL GUPTA Vs. SANJAY KUMAR AGRAWALLA
January 31, 2017
BANMALI SAHU AND ANOTHER Vs. STATE OF JHARKHAND
July 27, 2017
BANWARI HAZAM AND OTHERS Vs. DAMODAR VALLEY CORPORATION AND OTHERS
June 21, 2017
BAPI RAI CHOUDHARY Vs. THE STATE OF JHARKHAND
February 3, 2017
BASANT KUMAR JHA Vs. STATE OF JHARKHAND AND OTHERS
December 19, 2017
BASANT LAL MEHTA Vs. THE STATE OF JHARKHAND
August 11, 2017
BASANT PRASAD Vs. STATE OF JHARKHAND
December 15, 2017
BASANTI DEVI Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS & FREEDOM FIGHTER(CELL), NEW DELHI
April 4, 2017
BASANTI DEVI @ GURIYA, WIFE OF SRI MUKESH RAM Vs. STATE OF JHARKHAND
August 4, 2017
BASID ANSARI Vs. RANCHI UNIVERSITY, RANCHI THROUGH ITS VICE CHANCELLOR
November 25, 2017
BASIR MIAN AND ANOTHER Vs. STATE OF JHARKHAND
December 19, 2017
BASU SURIN Vs. STATE OF BIHAR (NOW JHARKHAND)
July 17, 2017
BASUDEO GOSWAMI, SON OF LATE VISHWANATH GOSWAMI, Vs. STATE OF JHARKHAND AND OTHERS
November 1, 2017
BASUDEO PRASAD YADAVA Vs. THE STATE OF JHARKHAND AND OTHERS
March 10, 2017
BASUDEO ROY Vs. DINESH CHANDRA RAY
July 17, 2017
BASUDEO VISHWANATH GOSWAMI Vs. STATE OF JHARKHAND AND OTHERS
November 1, 2017
BASUDEO YADAV SON OF LATE BABULAL YADAV Vs. THE STATE OF JHARKHAND
March 10, 2017
BASUKI SAH Vs. STATE OF JHARKHAND THROUGH SECRETARY
September 5, 2017
BEENA PANDEY Vs. THE STATE OF JHARKHAND & ORS.
January 6, 2017
BENI YADAV Vs. STATE OF JHARKHAND
February 15, 2017
BHAGIRATH KESHRI Vs. JHARKHAND GRAMIN BANK
July 25, 2017
BHAGIRATH SINGH Vs. BHARAT COKING COAL LIMITED
July 12, 2017
BHAGIRATH THAKUR, S/O LATE SRI KISHORE THAKUR Vs. STATE OF JHARKHAND
March 6, 2017
BHAGTU RAWANI Vs. BHARAT COKING COAL LIMITED
December 11, 2017
BHAGWAT MANDAL Vs. STATE OF JHARKHAND
August 10, 2017
BHAIYA ASHOK KUMAR Vs. BHAIYA GURU SHARAN
April 3, 2017
BHAKHLU ORAON @ HABIL LAKRA Vs. STATE OF JHARKHAND
September 12, 2017
BHARAT CHOUDHARY Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
January 10, 2017
BHARAT COKING COAL LIMITED Vs. PARMANAND SINGH
November 22, 2017
BHARAT COKING COAL LIMITED Vs. RAMESH KUMAR MANDAL, S/O T P MANDAL
August 10, 2017
BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CU Vs. JAWALA PRASAD, S/O LATE JAGDISH PRASAD
August 22, 2017
BHARAT COKING COAL LTD Vs. P K SINGH
September 8, 2017
BHARAT KUMAR Vs. STATE OF JHARKHAND
July 21, 2017
BHARAT KUMAR GUPTA, S/O LATE BISHUN SAW Vs. BHARAT COKING COAL LTD
April 11, 2017
BHAVNEET SINGH @ BHAVNEET SINGH BINDRA Vs. STATE OF JHARKHAND
May 10, 2017
BHAWANI MAHAPATRA Vs. STATE OF BIHAR
April 21, 2017
BHIKU MIAN Vs. STATE OF BIHAR (NOW JHARKHAND)
November 23, 2017
BHIM PASWAN Vs. M/S. BHARAT COKING COAL LIMITED
April 21, 2017
BHIMLAL MAHTO S/O LATE GULAB MAHTO Vs. STATE OF JHARKHAND
July 17, 2017
BHIMSHEN TUTI SON OF LATE ARJUN TUTI Vs. THE STATE OF JHARKHAND
March 18, 2017
BHOLA NATH MANDAL, SON OF MATHUR MANDAL Vs. THE STATE OF JHARKHAND
March 2, 2017
BHOLA NATH PANDEY Vs. STATE OF JHARKHAND
August 18, 2017
BHOLA PRASAD YADAV Vs. STATE OF JHARKHAND
June 29, 2017
BHOLANATH HANSDA @ BHOLA HANSDA Vs. THE STATE OF JHARKHAND
June 16, 2017
BHUBNESHWAR MAHTO Vs. STATE OF JHARKHAND
August 3, 2017
BHUKHAR GOPE AND ANOTHER Vs. STATE OF JHARKHAND
November 6, 2017
BHUKTU GOPIN HANSDA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
April 4, 2017
BHUNESHWAR BEDIYA SON OF JITLAL BEDIYA Vs. STATE OF JHARKHAND
February 23, 2017
BHUNESHWAR MAHTO & ORS Vs. STATE OF JHARKHAND & ANR
December 8, 2017
BHUNESHWAR PRASAD YADAV Vs. STATE OF JHARKHAND
March 2, 2017
BHUNESHWAR THAKUR Vs. UNION OF INDIA AND ORS.
April 20, 2017
BHUNESHWAR YADAV AND OTHERS Vs. STATE OF JHARKHAND
August 10, 2017
BHUNU TURI SON OF LATE LITAN TURI Vs. THE STATE OF JHARKHAND
August 11, 2017
BHUSHAN CHANDRA KUMBHAR Vs. STATE OF JHARKHAND
July 17, 2017
BHUWAN SINGH @ BHUKU Vs. STATE OF JHARKHAND
March 2, 2017
BIBHUTI BHUSHAN SHARMA Vs. STATE OF JHARKHAND AND ANOTHER
January 25, 2017
BIBHUTI KUMAR Vs. STATE OF JHARKHAND
June 16, 2017
BIBI RUBEDA @ RUBEDA KHATOON Vs. STATE OF JHARKHAND
March 18, 2017
BICHITRA NANDA DASH Vs. UNION OF INDIA THROUGH SECRETARY
February 9, 2017
BIDESH MAHTO @ BIDESH CHANDRA MAHTO Vs. THE STATE OF JHARKHAND
January 17, 2017
BIGAN KOLH Vs. M/S. CENTRAL COALFIELD LIMITED AND ORS.
October 30, 2017
BIGAN RAM Vs. STATE OF JHARKHAND AND OTHERS
July 24, 2017
BIHAR COLLIERY KAMGAR UNION, A REGISTERED TRADE UN Vs. EMPLOYER IN RELATION TO MANAGEMENT OF BHAWRA AREA
August 8, 2017
BIHARI LAL MISHRA @ BIHARI MISHRA Vs. STATE OF JHARKHAND
July 12, 2017
BIHARI PRADHAN Vs. STATE OF JHARKHAND
July 27, 2017
BIJAN KUMAR DUTTA Vs. STATE OF JHARKHAND
October 9, 2017
BIJAY CHOUDHARY @ CHJIOTU CHOUDHARY Vs. STATE OF BIHAR
March 23, 2017
BIJAY JAISWAL Vs. STATE OF JHARKHAND
June 20, 2017
BIJAY KUMAR Vs. MANAGING DIRECTOR, BOKARO STEEL LIMITED, BOKARO STEEL CITY, BOKARO
November 25, 2017
BIJAY KUMAR TRIPATHY Vs. STATE OF JHARKHAND AND ANOTHER
December 19, 2017
BIJAY KUMAR, SON OF SRI RAM ISHWAR CHOUDHARY Vs. BOKARO STEEL LIMITED
November 25, 2017
BIJAY MAHTO Vs. SURAJ RAM MAHTO AND ANOTHER
December 7, 2017
BIJAY RAM SAHU ALIAS B R SAHU Vs. GHASI RAM
May 9, 2017
BIMLA DEVI Vs. STATE OF JHARKHAND
June 7, 2017
BIMLA DEVI RAM NATH P Vs. BHARAT COKING COAL LIMITED
May 11, 2017
BINAY KUMAR PRASAD Vs. STATE OF JHARKHAND
July 25, 2017
BINAY KUMAR SINGH SON OF LATE NARSINGH PRASAD SINGH Vs. STATE OF JHARKHAND
February 10, 2017
BINAY KUMAR SINHA Vs. STATE OF JHARKHAND
June 7, 2017
BINAY KUMAR SINHA ALIAS RAMU Vs. CHANDRA NARAYAN PRASAD AND OTHERS
December 14, 2017
BINAY KUMAR TIWARY Vs. STATE OF JHARKHAND & ORS.
March 23, 2017
BINAY RANJAN Vs. THE STATE OF JHARKHAND THROUGH ITS SECRETARY, HOUSING DEPARTMENT, GOVERNMENT OF JHARKHAND
January 3, 2017
BINDESHWAR LAL Vs. THE STATE OF JHARKHAND AND OTHERS
October 10, 2017
BINDESHWARI DAS Vs. UNION OF INDIAN
September 12, 2017
BINDESHWARI JHA Vs. STATE OF JHARKHAND
June 16, 2017
BINDESHWARI MANDAL SON OF LATE KISHORI MANDAL, RESIDENT OF LALU POKHAR, NAGTOLA, POST OFFICE Vs. THE STATE OF JHARKHAND
March 8, 2017
BINDHYACHAL DEVI Vs. THE STATE OF JHARKHAND
January 27, 2017
BINDUBASINI MAHENDRA PRASAD Vs. BIRSA AGRICULTURAL UNIVERSITY AND ANOTHER
July 28, 2017
BINITA KUMARI, WIFE OF ARVIND SINGH Vs. UNION OF INDIA
June 8, 2017
BINOD CHAUDHARY @ INDU MANDAL Vs. THE STATE OF BIHAR (NOW JHARKHAND)
April 3, 2017
BINOD DOM S/O LATE RAJENDRA DOM PRESENT RESIDENT AT KEDLA 3 NO. DHAWRA, P.O.KEDLA, P.S.MANDU, DISTRICT RAMGARH (JHARKHAND) Vs. CENTRAL COALFIELD LIMITED THROUGH ITS CHAIRMAN
January 13, 2017
BINOD KHATRI @ VINOD KHATRI Vs. STATE OF JHARKHAND
March 3, 2017
BINOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND
April 21, 2017
BINOD KUMAR SINGH Vs. SIDHU KANHU MURMU UNIVERSITY THROUGH ITS VICE-CHANCELLOR
October 11, 2017
BINOD KUMAR SINHA Vs. STATE OF JHARKHAND AND ANOTHER
October 10, 2017
BINOD KUMAR YADAV SON OF SRI ROSHAN GOPE, RESIDENT OF VILLAGE NAGWAN, P.O. AND P.S.ITKHORI, DISTRICT CHATRA Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.O. AND P.S. DHURWA, DISTRICT RANCHI, JHARKHAND
February 2, 2017
BINOD RAM Vs. STATE OF BIHAR
January 31, 2017
BINU PRASAD MUNDA @ BENI PRASAD MUNDA Vs. STATE OF JHARKHAND
June 29, 2017
BIPIN BIHARI MISHRA, SON OF LATE DR. RAMESHWAR MISHRA, POKHARIYA, NEAR LIC OFFICE, P.O. AND P.S. BEGUSARAI, DISTRICT Vs. STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY, ROAD CONSTRUCTION DEPARTMENT, RANCHI
January 10, 2017
BIPIN KUMAR SINGH Vs. STATE OF JHARKHAND
July 21, 2017
BIPLAVA PRASAD SINGH Vs. THE HINDUSTAN COPPER LIMITED
August 2, 2017
BIRAJ EKKA @ BIRAJ KERKETTA, SON OF SRI JULIUS KERKETTA Vs. THE STATE OF JHARKHAND
November 6, 2017
BIRENDRA CHANDRA BURMAN Vs. JHARKHAND STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR
January 4, 2017
BIRENDRA KUMAR @ VIRENDRA KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
November 18, 2017
BIRENDRA KUMAR CHOWBEY Vs. STATE OF JHARKHAND
May 2, 2017
BIRENDRA KUMAR RABIDAS AND ANOTHER Vs. B C C L , DHANBAD AND OTHERS
December 6, 2017
BIRENDRA KUMAR SINGH Vs. THE JHARKHAND STATE
January 18, 2017
BIRENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
January 5, 2017
BIRENDRA MANDAL Vs. IRFAN ANSARI
May 5, 2017
BIRU YADAV Vs. STATE OF JHARKHAND
July 19, 2017
BISHNU CHANDRA CHOUDHARY Vs. THE STATE OF JHARKHAND
January 13, 2017
BISHWA RAM OJHA Vs. MANAGEMENT OF M/S TATA IRON AND STEEL COMPANY LTD.
December 11, 2017
BISHWANATH PRASAD Vs. MAHENDRA RAM
December 13, 2017
BISHWANATH PRASAD GUPTA, S/O LATE SITA RAM GUPTA, DISTRICT SUB PLANNING OFFICE, WEST SINGHBHUM, CHAIBASA, RESIDENT OF JAISHREE GREEN CITY, BLOCK "A" FLAT NO.4D, PUNDAG ROAD, P.O. & P.S. Vs. THE STATE OF JHARKHAND
January 18, 2017
BISHWESHWAR RAM AND OTHERS Vs. STATE OF JHARKHAND AND ANR
May 3, 2017
BISRAM ORAON Vs. STATE OF JHARKHAND
December 9, 2017
BISWAJIT KUMAR SINGH Vs. STATE OF JHARKHAND
July 17, 2017
BKB TRANSPORT PVT. LTD., BOKARO THROUGH ITS DIRECTOR Vs. CENTRAL COAL FIELDS LIMITED, RANCHI THROUGH ITS CHAIRMAN CUM MANAGING
July 28, 2017
BLICHDAN KUJUR @ BILISDAN KUJUR Vs. STATE OF JHARKHAND
July 14, 2017
BOBBY DEVI @ BEBY Vs. THE STATE OF BIHAR (NOW JHARKHAND)
July 27, 2017
BORO PASWAN Vs. STATE OF JHARKHAND
February 3, 2017
BR PRE TECH INDUSTRIES, RANCHI Vs. RECOVERY OFFICER, DEBT RECOVERY TRIBUNAL, RANCHI & ANR.
March 27, 2017
BRAHMA NATH SHARMA & ANR Vs. STATE OF JHARKHAND & ORS
December 19, 2017
BRAHMDEO MISHRA Vs. THE STATE OF JHARKHAND
August 17, 2017
BRAHMDEO MISHRA, S/O SURESH MISHRA Vs. STATE OF JHARKHAND AND OTHERS
October 30, 2017
BRAJENDRA KUMAR SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
March 21, 2017
BRAJESH KUMAR GAUTAM, S/O SRI RAM NAGINA SINGH Vs. THE STATE OF JHARKHAND
November 3, 2017
BRAJLAL CHOUDHARY Vs. STATE OF JHARKHAND THROUGH C B I
July 28, 2017
BRAMHPADO GORAI Vs. STATE OF JHARKHAND
January 10, 2017
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LIMITED Vs. SUSHANTI MINZ AND OTHERS
April 3, 2017
BRANCH MANAGER, ORIENTAL INSURANCE CO. LIMITED Vs. SUNITA DEVI
January 17, 2017
BRIJ NANDAN SHARMA Vs. STATE OF JHARKHAND
February 14, 2017
BRINDAWAN SINGH Vs. THE STATE OF JHARKHAND
March 2, 2017
BUDHINATH KISHKU Vs. STATE OF JHARKHAND
September 13, 2017
BUDHU MUNDA Vs. STATE OF JHARKHAND
October 13, 2017
BUDHU ORAON Vs. STATE OF JHARKHAND
October 11, 2017
BUDHWA TIRKEY Vs. STATE OF JHARKHAND
July 26, 2017
BUTAN MAHTO, S/O LATE LATWA MAHTO Vs. STATE OF JHARKHAND
November 3, 2017
C K JHA, SON OF LATE RUDRA NARAYAN JHA Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN & MANAGING DIRECTOR, NEW DELHI
November 24, 2017
C.I.S.F. NO. 802230188, CONSTABLE B.N. SHARMA Vs. THE UNION OF INDIA
February 23, 2017
CENTRAL COALFIELDS LIMITED Vs. LAXMI SAO
November 8, 2017
CENTRAL COALFIELDS LIMITED Vs. RAJAN AND ORS.
November 22, 2017
CENTRAL COALFIELDS LIMITED Vs. THE STATE OF JHARKHAND AND OTHERS
August 28, 2017
CENTRAL COALFIELDS LIMITED Vs. BINOD RAM TIRKEY
September 5, 2017
CENTRAL COALFIELDS LIMITED AND OTHERS Vs. BINOD RAM NAGENDRA TIRKEY
September 5, 2017
CENTRAL COALFIELDS LIMITED, AND OTHERS Vs. M/S S.N. AGARWAL AND ANOTHER
March 16, 2017
CENTRAL COALFIELDS LTD. Vs. M/S. BALAJI FUELS PRIVATE LTD.
August 2, 2017
CENTRAL COALFILELDS LTD RANCHI AND OTHERS Vs. SANJAY KUMAR AND ANOTHER
May 3, 2017
CENTRAL MINE PLANNING & DESIGN INSTITUTE LTD. Vs. M/S LIGHT PALACE & SHRAWAN KUMAR (JOINT VENTURE)
November 7, 2017
CHAIRMAN, CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED Vs. PUJA TOPPO
March 28, 2017
CHAITRAYA KUMAR SINGH Vs. STATE OF JHARKHAND
December 18, 2017
CHAKRAM MAHTO Vs. STATE OF JHARKHAND
April 11, 2017
CHAKRAVARTI NATH SAHU Vs. STATE OF JHARKHAND
August 2, 2017
CHAMPA DEVI Vs. STATE OF JHARKHAND
May 5, 2017
CHAMPU ORAON Vs. SOMARI ORAON
May 15, 2017
CHANCHAL KUMAR MISTRY Vs. STATE OF JHARKHAND
February 4, 2017
CHANDAN KUMAR Vs. STATE OF JHARKHAND
January 25, 2017
CHANDMUNI DEVI (CR. A. (DB) NO. 192 OF 2009) Vs. THE STATE OF JHARKHAND (IN BOTH CASES)
March 2, 2017
CHANDRA KISHORE PAUL Vs. STATE OF JHARKHAND
March 16, 2017
CHANDRA NATH SAHU Vs. THE STATE OF JHARKHAND
March 2, 2017
CHANDRA PRAKASH SHAW, S/O LATE GANGA PRASAD SAO, R/O 446, G.T. ROAD, P.S. Vs. THE STATE OF BIHAR NOW JHARKHAND
February 20, 2017
CHANDRA SHEKHAR RAM Vs. REKHA DEVI
June 14, 2017
CHANDRADEO SHARMA, SON OF LATE KEWAL SHARMA Vs. THE STATE OF JHARKHAND
June 15, 2017
CHANDRADEO SINGH Vs. THE STATE OF JHARKHAND
February 17, 2017
CHANDRADEO YADAV, PRAVEEN KUMAR Vs. STATE OF JHARKHAND
July 4, 2017
CHANDRAKANT RAIPAT, SON OF SRI PRATAPSINH K. RAIPAT & ANR. Vs. SANTOSH KUMAR GANGULY, SON OF LATE KASHISHWAR GANGULY
November 18, 2017
CHANDRASHEKHAR PANDEY Vs. THE STATE OF JHARKHAND AND OTHERS
March 20, 2017
CHANDRASHEKHAR PODDAR Vs. STATE OF JHARKHAND
March 27, 2017
CHANDRESHWAR PRASAD Vs. ANJALI KUMARI
May 9, 2017
CHANDRESHWAR PRASAD SINHA SON OF LATE KEDARNATH SINHA Vs. STATE OF JHARKHAND
July 25, 2017
CHANDU PRASAD GUPTA Vs. RANCHI HANDLOOM EMPORIUM PVT LTD
September 1, 2017
CHARAN BOIPAI Vs. STATE OF JHARKHAND
July 10, 2017
CHARAN PAL SINGH Vs. THE STEEL AUTHORITY OF INDIA LIMITED
February 9, 2017
CHATUR SINGH Vs. STATE OF BIHAR (NOW JHARKHAND)
November 8, 2017
CHAYA DEVI, WIFE OF LATE DURYODHAN MAHALI Vs. CENTRAL COALFIELDS LIMITED
February 17, 2017
CHHATA DEVI ALIAS CHATA DEVI Vs. BHARAT COKING COAL LTD DHANBAD (JHARKHAND) AND OTHERS
January 23, 2017
CHHATHAN @ CHHATHAN ANSARI, SON OF LATE BIFAN ANSARI Vs. STATE OF JHARKHAND
July 17, 2017
CHHOTU SAO Vs. STATE OF JHARKHAND
July 6, 2017
CHINA MALLIK S/O LATE GULTEN MALLIK R/O VILLAGE ICHAK KALA PO AND PS SIMARIA Vs. STATE OF JHARKHAND
September 1, 2017
CHIRANJEEV KUMAR DEO Vs. STATE OF JHARKHAND
May 8, 2017
CHRISTOPHER KUJUR Vs. THE UNION OF INDIA, THROUGH THE SECRETARY
August 29, 2017
CHUNNILAL CHHETRY Vs. SMT. SHANTI SHARAN
November 9, 2017
CHURAMAN RAWANI Vs. UNION OF INDIA
August 22, 2017
COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR Vs. TRF LTD.
January 17, 2017
COMMISSIONER OF INCOME TAX Vs. BHARDWAJ SEWA TRUST
April 13, 2017
COMMISSIONER OF INCOME TAX, RANCHI Vs. AL IQRA TRUST, DHANBAD
March 8, 2017
CONCERNED WORKMEN, DHANBAD Vs. EMPLOYERS IN RELATION TO MANAGEMENT OF TATA STEEL LIMITED, SINGHBHUM
November 13, 2017
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA (CREDAI) JHARKHAND Vs. STATE OF JHARKHAND
January 19, 2017
CONSTRUCTION PVT LTD , ROURKELA Vs. EASTERN CENTRAL RAILWAYS, BIHAR AND OTHERS
February 3, 2017
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
October 4, 2017
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
June 7, 2017
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & OTHERS
November 14, 2017
COURT ON ITS OWN MOTION Vs. UNION OF INDIA & ORS
September 20, 2017
D BARAIK Vs. STATE OF JHARKHAND
July 21, 2017
DABLU SHARMA Vs. THE STATE OF JHARKHAND & ORS. (IN BOTH CASES)
July 10, 2017
DALJEET KAUR Vs. GURU GOBIND SINGH EDUCATION SOCIETY
November 3, 2017
DAMARI RAM SINGH SON OF LATE SUBEDAR SINGH Vs. STATE OF JHARKHAND
October 4, 2017
DAMODAR MAHTO AND ORS. Vs. SHIV SARAN MAHATO SON OF LATE BHOLA MAHATO AND ORS.
November 13, 2017
DAMODAR VALLEY CORPORATION (DVC) Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 17, 2017
DAMRI RAM SINGH Vs. THE STATE OF JHARKHAND
August 21, 2017
DAMU RAM KERAI Vs. STATE OF JHARKHAND
October 9, 2017
DAMYANTI SINKU Vs. STATE OF JHARKHAND
September 21, 2017
DARA SINGH Vs. CENTRAL COAL FIELDS LIMITED, RANCHI AND OTHERS
January 6, 2017
DARBARI MURMU Vs. STATE OF BIHAR
January 31, 2017
DASHRATH LIKHU MAHTO Vs. STATE OF JHARKHAND AND ANOTHER
November 9, 2017
DASHRATH YADAV AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
April 20, 2017
DASRATH BHAGAT Vs. STATE OF JHARKHAND
September 1, 2017
DASRATH MAHTO Vs. STATE OF JHARKHAND
June 22, 2017
DAYA PATRA PRASAD Vs. STATE OF JHARKHAND
September 13, 2017
DAYANAND BHAGAT SON OF SRI RAM BABU BHAGAT Vs. THE STATE OF JHARKHAND & ORS.
October 30, 2017
DAYMANTI DEVI Vs. STATE OF JHARKHAND
March 6, 2017
DEB KUMAR BHADRA Vs. THE STATE OF JHARKHAND
November 25, 2017
DEB KUMAR, SON OF SARAT SASI PRADHAN Vs. STATE OF JHARKHAND
July 25, 2017
DEEP NARAYAN SINGH Vs. CENTRAL COALFIELDS LTD , RANCHI, AND OTHERS
April 21, 2017
DEEPAK DAS, SON OF RUPLAL DAS, RESIDENT OF PAREDEH, (JAMTARA), P.O. & P.S. JAMTARA, DISTRICT Vs. STATE OF JHARKHAND
February 27, 2017
DEEPAK KUJUR, SON OF SRI ADIT UCHIT KUJUR Vs. THE STATE OF JHARKHAND & ORS.
August 11, 2017
DEEPAK KUMAR Vs. THE GENERAL MANAGER, BANK OF INDIA
March 10, 2017
DEEPAK KUMAR BAGTY Vs. STATE OF JHARKHAND THROUGH C B I
November 16, 2017
DEEPAK KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
November 13, 2017
DEEPAK KUMAR SINHA Vs. BINAY KUMAR SINHA AND OTHERS
October 9, 2017
DEEPAK NATH SAHAY Vs. STATE OF JHARKHAND AND OTHERS
August 30, 2017
DEEPAK PASWAN AND ORS Vs. STATE OF JHARKHAND
July 12, 2017
DEO KUMAR @ PAPPU MAHTO Vs. STATE OF JHARKHAND
July 21, 2017
DEO KUMAR PASWAN @ DEO KUMAR SINGH AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
November 23, 2017
DEO NARAYAN DAS, SON OF LATE DHANA DAS Vs. THE STATE OF JHARKHAND
May 3, 2017
DEOGHAR CHAMBER OF COMMERCE AND INDUSTRIES THROUGH ITS SECRETARY Vs. URBAN DEVELOPMENT DEPARTMENT
July 17, 2017
DEORAJ BARTIA SON OF LATE GANJA BARHA Vs. THE CENTRAL COALFIELDS LIMITED
January 20, 2017
DEPUTY GENERAL MANAGER, BANK OF INDIA, JAMSHEDPUR Vs. PARAMESHWAR DAS
June 19, 2017
DESH BANDHU GUPTA Vs. STATE OF JHARKHAND
January 19, 2017
DEVENDRA NATH SINHA Vs. THE CENTRAL BANK OF INDIA, THROUGH ITS CHAIRMAN
July 28, 2017
DEVENDRA PRATAP SINGH @ MANTU SINGH Vs. THE STATE OF JHARKHAND
November 6, 2017
DEVENDRA SINGH Vs. YOGENDRA SINGH AND OTHERS
December 1, 2017
DEVENDRA YADAV @ DEVENDRA KUMAR Vs. THE STATE OF JHARKHAND
November 13, 2017
DEVKI ROUTH @ RAUT Vs. CENTRAL COALFIELDS LTD.
August 31, 2017
DEWANTI DEVI Vs. CENTRAL COALFIELDS LIMITED
November 18, 2017
DHANA MUNDA Vs. SHEIKH ASRUDDIN ANSARI
June 19, 2017
DHANANJAY SINGH SON OF SRI SATYENDRA NARAYAN SINGH, RESIDENT OF QTR. NO. C Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND, PROJECT BUILDING, P.S. DHURWA, P.S. HATIA, DISTRICT
April 11, 2017
DHANESH KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY
December 14, 2017
DHANESHWAR DAS Vs. STATE OF JHARKHAND
December 19, 2017
DHANESHWAR KUMHAR & ORS. Vs. MAHAVIR KUMHAR AND OTHERS
November 22, 2017
DHANESHWAR MAHTO Vs. STATE OF JHARKHAND
July 20, 2017
DHANESHWAR RAI, SON OF SUKAR RAI Vs. THE STATE OF JHARKHAND
April 17, 2017
DHANU PURTI Vs. STATE OF JHARKHAND
June 7, 2017
DHANU RAI Vs. STATE OF JHARKHAND
June 15, 2017
DHARAMSHILA SINGH Vs. STATE OF JHARKHAND AND ANOTHER
August 21, 2017
DHARMENDRA CHOUHAN Vs. CHAIRMAN CUM MANAGING DIRECTOR
June 13, 2017
DHARMENDRA KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
April 13, 2017
DHARMESH KUMAR HANSH Vs. UNION OF INDIA AND OTHERS
July 14, 2017
DHARMNATH SINGH Vs. STATE OF JHARKHAND
August 1, 2017
DHENA TUDU Vs. STATE OF JHARKHAND AND OTHERS
December 18, 2017
DHIRAJ KUMAR Vs. STATE OF JHARKHAND AND OTHERS
July 13, 2017
DHIRAJ KUMAR Vs. STATE OF JHARKHAND
November 23, 2017
DHIRAJ MAHTO Vs. STATE OF JHARKHAND
August 19, 2017
DHIRAJ TIWARY Vs. THE STATE OF JHARKHAND
January 30, 2017
DHIREN RAWANI Vs. STATE OF JHARKHAND
July 5, 2017
DHIRENDRA KUMAR KARN Vs. STATE OF JHARKHAND
March 8, 2017
DHIRENDRA NATH M Vs. STATE OF JHARKH
July 19, 2017
DHIRENDRA PRASAD Vs. RAVI KUMAR
February 20, 2017
DHIRENDRA SINGH @ PAPPU (CRIMINAL APPEAL (DB) NO. 1324 OF 2005) Vs. STATE OF JHARKHAND (IN BOTH CASES)
February 28, 2017
DHIRJENDRA NATH SAW @ DHIRENDRA NATH SAHU @ D. N. SAW Vs. THE STATE OF JHARKHAND
September 14, 2017
DHOTAN BHUIAN Vs. STATE OF JHARKHAND
August 30, 2017
DHULLU MAHATO @ DHULLU MAHTO Vs. STATE OF JHARKHAND
March 1, 2017
DIBRU PINGUWA Vs. STATE OF BIHAR
January 18, 2017
DILAWAR HUSSAIN AND OTHERS Vs. STATE OF JHARKHAND
November 6, 2017
DILIP GOYEL, S/O LATE HANSRAJ GOYEL, PROPRIETOR OF A.S.L. ENTERPRISES LIMITED Vs. THE STATE OF JHARKHAND AND ANOTHER
January 25, 2017
DILIP KUMAR Vs. THE STATE OF JHARKHAND AND ANR.
August 24, 2017
DILIP KUMAR JHA Vs. THE STATE OF JHARKHAND
January 25, 2017
DILIP KUMAR MAHATO AND OTHERS Vs. BISHNU KUMAR RAWANI AND OTHERS
April 11, 2017
DILIP KUMAR MAHTO Vs. STATE OF JHARKHAND
July 31, 2017
DILIP KUMAR SAHA @ DILIP GANDHI Vs. STATE OF JHARKHAND
April 12, 2017
DILIP KUMAR SINGH Vs. ROAD CONSTRUCTION
December 19, 2017
DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
December 19, 2017
DILIP KUMAR SINGH, SON OF LATE SUSHIL PRASAD SINGH Vs. STATE OF JHARKHAND
April 11, 2017
DILIP RUP LAL Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
September 6, 2017
DILIP VERMA Vs. THE STATE OF JHARKHAND
August 18, 2017
DIN BABU ANSARI Vs. STATE OF JHARKHAND
July 28, 2017
DINANATH PRASAD Vs. STATE OF JHARKHAND
September 15, 2017
DINESH AGARWAL @ DINESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
December 6, 2017
DINESH CHANDRA MAHTO, SON OF LATE JUGAL KISHORE MAHTO Vs. THE STATE OF JHARKHAND
October 5, 2017
DINESH KUMAR PANDEY Vs. STATE OF JHARKHAND
April 21, 2017
DINESH KUMAR SINGH Vs. STATE OF JHARKHAND
May 18, 2017
DINESH KUMAR SINHA Vs. STATE OF JHARKHAND AND OTHERS
July 19, 2017
DINESH LAL SON OF LATE ANANT LAL RESIDENT OF VILLAGE KUSARIA, PS JAMUA, DISTRICT GIRIDIH Vs. THE STATE OF JHARKHAND
March 1, 2017
DINESH PRASAD, SON OF LATE DAROGA RAM Vs. THE STATE OF JHARKHAND & ORS.
May 3, 2017
DINESH RAM Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
April 26, 2017
DINU MAHTO Vs. STATE OF JHARKHAND
July 10, 2017
DIPAK KUMAR CHOUDHARY Vs. STATE OF BIHAR (NOW JHARKHAND)
April 4, 2017
DIPLOMA ENGINEERS ASSOCIATION, DORANDA, RANCHI Vs. THE STATE OF JHARKHAND & ORS.
October 11, 2017
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. SUSHMA ORAIN, W/O LATE AJEET ORAON
December 7, 2017
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LI Vs. LIL MOHAN MUNDA
August 2, 2017
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. MINI DEVI
August 2, 2017
DIVYA SHAHI Vs. CENTRAL BOARD OF SECONDARY EXAMINATION
August 29, 2017
DIWAKAR ACHARYA Vs. STATE OF JHARKHAND THROUGH C B I
December 11, 2017
DIWAN INDRANIL SINHA Vs. STATE OF JHARKHAND
February 8, 2017
DOMAN SAO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 2, 2017
DOMNIKA BILUNG, W/O LATE GABRIAL BILUNG Vs. THE STATE OF JHARKHAND
March 6, 2017
DR AMOOL RANJAN SINGH Vs. THE STATE OF JHARKHAND THROUGH ACB
November 29, 2017
DR SHIKHA KHAKHA Vs. EDUCATION
December 19, 2017
DR. (MRS.) KARUNA JHA Vs. STATE OF JHARKHAND
April 26, 2017
DR. ABHAY PRAKASH Vs. STATE OF JHARKHAND
March 28, 2017
DR. AMITABH KUMAR Vs. CENTRAL COUNCIL OF INDIAN MEDICINE
April 19, 2017
DR. AMITABH KUMAR, SON OF DR. HARIHAR PRASAD PANDEY, RESIDENT OF SAINIK COLONEY, DUMARDAGA, BOOTY, P.O. VIA NEORI VIKAS, P.S. SADAR DISTRICT Vs. UNION OF INDIA, THROUGH DIRECTOR, MINISTRY OF AYURVEDA, YOGA AND NATUROPATHY, UNANI, SIDDHA, HOMEOPATHY (AYUSH), B BLOCK GPO COMPLEX, INA, NEW DELHI
January 20, 2017
DR. AMITABH KUMAR, SON OF SRI HARIHAR PRASAD PANDEY Vs. UNION OF INDIA
August 11, 2017
DR. AMITABH MISHRA, SON OF LATE RAM CHANDRA MISHRA Vs. STATE OF JHARKHAND
August 10, 2017
DR. ARUN KUMAR Vs. STATE OF JHARKHAND
January 27, 2017
DR. BAIJ NATH SETH Vs. STATE OF JHARKHAND
December 11, 2017
DR. BRAJENDRA MISHRA, SON OF LATE UMA KANT MISHRA Vs. THE STATE OF JHARKHAND & ORS.
October 13, 2017
DR. DIBYENDU MAZUMDER Vs. UNION OF INDIA
April 28, 2017
DR. DINBANDHU GOSWAMI Vs. STATE OF JHARKHAND
January 25, 2017
DR. HEMANT NARAYAN RAY, SON OF SRI RAM SHRESHTHA RAY, RESIDENT OF QR. NO.30, DOCTORS COLONY, BARIATU, RANCHI, P.O. AND P.S. BARIATU, RANCHI Vs. STATE OF JHARKHAND
February 8, 2017
DR. JAMSHED J. IRANI Vs. STATE OF JHARKHAND
August 4, 2017
DR. KALIPADA MOHANTA Vs. THE STATE OF JHARKHAND THROUGH C.B.I
July 28, 2017
DR. KANTI SUNDER CHAI Vs. DR. KULWANT SINGH
October 6, 2017
DR. KAUSHAL KISHORE SINHA AND OTHERS Vs. THE STATE OF JHARKHAND
November 22, 2017
DR. MADHU MISHRA Vs. STATE OF JHARKHAND
November 17, 2017
DR. MATENDRA KUMAR Vs. STATE OF JHARKHAND
May 26, 2017
DR. MD. ABDULLAH SON OF LATE AHMAD HASSAN Vs. THE STATE OF JHARKHAND
January 25, 2017
DR. NIROJ KUJUR Vs. STATE OF JHARKHAND
May 24, 2017
DR. P.K. MEHTA @ PAWAN KUMAR MEHTA Vs. STATE OF JHARKHAND
January 16, 2017
DR. RAGHUNATH PRASAD SINGH Vs. THE STATE OF JHARKHAND & OTHERS
April 19, 2017
DR. RANI PRAGATI PRASAD Vs. STATE OF JHARKHAND
March 27, 2017
DR. S. K. MUKHERJEE, S/O LATE PANCHANAN MAKHIJA AT PRESENT RESIDENT OF P Vs. BIRSA AGRICULTURE UNIVERSITY THROUGH ITS VICE CHANCELLOR, KANKE, P.O. AND P.S. KANKE, DIST.
January 20, 2017
DR. S.M. SULAIMAN QULI Vs. BIRSA AGRICULTURAL UNIVERSITY
February 10, 2017
DR. SARITA TIRKEY Vs. STATE OF JHARKHAND
April 26, 2017
DR. SHRUTI KANGA, WIFE OF DR. SURAJ KUMAR SINGH Vs. CENTRAL UNIVERSITY OF JHARKHAND THROUGH ITS VICE CHANCELLOR, RATU LOHARDAGA ROAD, PO BRAMBE, PS MANDAR, DIST. RANCHI
January 13, 2017
DR. SUBHADRA KUMARI WIFE OF SRI RAVINDRA PRASAD YADAV Vs. THE STATE OF JHARKHAND
September 7, 2017
DR. VIJAY SHANKAR, SON OF SRI GIRIJA NANDAN SINGH, RESIDENT OF DOCTORS COLONY, POST OFFICE DHANBAD, POLICE STATION DHANBAD Vs. THE STATE OF JHARKHAND
January 5, 2017
DUKHDAMAN LOHARA, SON OF DASRATH LOHARA AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
July 20, 2017
DUKHU RAM KUIRY, S/O LATE KANCHAN KUIRY Vs. THE STATE OF JHAKRHAND
May 1, 2017
DULI MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
April 4, 2017
DULU GAGRAI ALIAS BANMALI GAGRAI Vs. STATE OF JHARKHAND
October 7, 2017
DUMBI DEOGAM ALIAS SIKUR DEOGAM Vs. STATE OF JHARKHAND
November 11, 2017
DUPENDAR SINGH VIRDI Vs. UNION OF INDIA AND ANOTHER
December 6, 2017
DURBIN HEMBRAM Vs. STATE OF JHARKHAND
July 27, 2017
DURGA ALIAS DHANANJAI MANDAL AND OTHERS Vs. STATE OF JHARKHAND
October 5, 2017
DURGA DEVELOPERS PVT LTD Vs. STATE OF JHARKHAND
February 28, 2017
DURGA DEVI AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
January 16, 2017
DURGA RAM, SON OF LATE SOMAR RAM, RESIDENT OF VILLAGE BARGANDA P.S GIRIDIH(T) P.O AND DIST. GIRDIH Vs. THE STATE OF JHARKHAND
February 9, 2017
DURGA SAO Vs. STATE OF JHARKHAND
March 23, 2017
DWARIKA KUMAR DAS Vs. STATE OF JHARKHAND AND OTHERS
April 27, 2017
DWARIKA NATH PANDEY Vs. STATE OF JHARKHAND
June 20, 2017
DWARKA PRASAD SHARMA Vs. TATA IRON & STEEL COMPANY LTD.
January 30, 2017
EDUCOMP SOLUTION LTD Vs. JHARKHAND EDUCATION PROJECT COUNCIL AND OTHERS
October 6, 2017
EJO MIAN @ EJAJ ANSARI Vs. THE STATE OF JHARKHAND
January 6, 2017
EL Vs. THE STATE OF JHARKHAND
February 3, 2017
EL-MED-IMAGINE Vs. STATE OF JHARKHAND
February 3, 2017
ELECTROSTEEL STEELS LIMITED Vs. THE DIVISIONAL FOREST OFFICER
January 5, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. DINESH KUMAR PANDEY
November 10, 2017
EMPLOYER IN RELATION TO MANAGEMENT OF BHOWRA COKE PLANT OF BHARAT COKING COAL LIMITED Vs. WORKMAN BEING REPRESENTED BY RAGHUNANDAN RAI, WORKING PRESIDENT, BIHAR MINES LAL JHANDA MAZDOOR UNION, AT+P O - BHOWRA, P S - JORAPOKHAR, DISTRICT- DHANBAD
July 27, 2017
EMPLOYERS IN RELATION TO MANAGEMENT OF BLOCK-II AREA OF M/S BHARAT COKING COAL LIMITED, DHANBAD Vs. THEIR WORKMAN
June 22, 2017
EMPLOYERS IN RELATION TO MANAGEMENT OF FOOD CORPORATION OF INDIA THROUGH ITS AREA MANAGER Vs. WORKMEN REPRESENTED BY FOOD CORPORATION OF INDIA EXECUTIVE STAFF EXECUTIVE UNION
June 12, 2017
EMPLOYERS IN RELATION TO MANAGEMENT OF KARO PROJEC Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
August 17, 2017
EMPLOYERS IN RELATION TO MANAGEMENT OF SWANG WASHERY OF CENTRAL COALFIELDS LIMITED Vs. THEIR WORKMAN PANKAJ KUMAR
July 28, 2017
EMPLOYERS IN RELATION TO MANAGEMENT OF TISCO LTD Vs. CONCERNED WORKMEN RAMESHWAR PANDEY, SON OF SHANKAR PANDEY
November 24, 2017
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BENEDIH COLLIERY OF BLOCK II AREA Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO. 1, DHANBAD
January 12, 2017
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABAND COLLIERY Vs. PRESIDENT, BIHAR SHRAMIK SANGH, DHANBAD
August 31, 2017
EMPLOYERS IN RELATION TO THE MANAGEMENT OF MC. NALLY SAYAJI ENGINEERING CO. LTD. Vs. THEIR WORKMAN TARUN KUMAR
August 8, 2017
ENGINEERING PROJECTS (INDIA) LIMITED Vs. STATE OF JHARKHAND
July 17, 2017
EXIDE INDUSTRIES LIMITED, JAMSHEDPUR Vs. STATE OF JHARKHAND
February 6, 2017
FAGU MAHTO AND ANOTHER Vs. STATE OF JHARKHAND
November 7, 2017
FAIZUL SHAIKH SON OF AKSHED SHEIKH Vs. THE STATE OF JHARKHAND
July 27, 2017
FAKRUDDIN MIAN Vs. SARVODAYA UCHA VIDYALAYA, SATBARWA THROUGH STATE OF JHARKHAND THROUGH DISTRICT EDUCATION OFFICER, PALAMAU
August 10, 2017
FAKRUDDIN MIAN AND OTHERS Vs. SARVODAYA UCHCHA VIDYALAYA, PALAMAU AND OTHERS
June 13, 2017
FANI SIKDAR @ FANI LAL RAUT Vs. STATE OF JHARKHAND
June 22, 2017
FAROOQUE HASSAN @ SYED OMAR FAROOQUE Vs. STATE OF JHARKHAND & ORS
May 15, 2017
FAROOQUE HASSAN ALIAS DR SYED OMAR FAROOQUE Vs. STATE OF JHARKHAND
July 19, 2017
FAUDA BARLA, SON OF RUPAN BARLA AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
February 14, 2017
FEDERAL ANJUMAN ISLAMIA THROUGH Vs. STATE OF JHARKHAND THROUGH
December 13, 2017
FULJHARO DEVI, W/O LATE BHUNESHWAR SINGH Vs. STATE OF JHARKHAND
January 10, 2017
FULMATIA DEVI WIFE OF LATE ATWA ORAON Vs. CENTRAL COALFIELDS LIMITED
November 13, 2017
G S MALHOTRA Vs. UNION OF INDIA REPRESENTED BY GENERAL MANAGER
September 15, 2017
GAGAN KUMAR @ MINTU @ GAGAN KUMAR VERMA Vs. STATE OF JHARKHAND
December 18, 2017
GAJANAN FERRO PVT LTD , DHALBHUMGARH Vs. JHARKHAND URJA VIKAS NIGAM LIMITED RANCHI AND OTHERS
July 26, 2017
GAJENDRA KUMAR SINGH, S/O HARISH CHANDRA NARAYAN SINGH Vs. MANAGEMENT OF HEAVY ENGINEERING CORPORATION LTD , RANCHI
December 13, 2017
GAJENDRA PRASAD SAHU AND ANR. Vs. THE STATE OF JHARKHAND
October 6, 2017
GALPHA LABORATORIES LIMITED, MUMBAI Vs. STATE OF JHARKHAND AND ANOTHER
August 9, 2017
GANDAURI RAM Vs. STATE OF JHARKHAND
July 18, 2017
GANDUR BHAGAT Vs. STATE OF BIHAR
February 7, 2017
GANESH GODSORA Vs. STATE OF JHARKHAND
November 11, 2017
GANESH KUMAR SAHU Vs. STATE OF JHARKHAND
February 13, 2017
GANESH PASWAN, SON OF LATE PARIKHA PASWAN Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF HOME
April 11, 2017
GANESH PRAJAPATI @ GANESHIA Vs. STATE OF BIHAR
March 22, 2017
GANESH RAM CHANDER SAO Vs. STATE OF JHARKHAND
August 24, 2017
GANESH RAVANI Vs. STATE OF JHARKHAND
February 23, 2017
GANESH, SON OF LATE JAGARNATH Vs. M/S CENTRAL COALFIELDS LIMITED
February 3, 2017
GANESHWAR SINGH Vs. STATE OF JHARKHAND THROUGH ...
December 19, 2017
GANGA BHATTACHARYA Vs. CHANDRA SHEKHAR SRIRAMKA
April 17, 2017
GANGA RAM SARDAR Vs. STATE OF JHARKHAND
June 20, 2017
GANGA SAHU Vs. STATE OF JHARKHAND
February 22, 2017
GARHWA Vs. THE STATE OF JHARKHAND
June 30, 2017
GARIMA CHOKHANI Vs. SANJEEV CHOKHANI
February 27, 2017
GAURAV TIWARY, SON OF LATE ALOK NARAYAN TIWARY Vs. THE STATE OF JHARKHAND & ORS.
July 14, 2017
GAURI SHANKAR MISHRA Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY
November 13, 2017
GAUS MD. ANSARI Vs. STATE OF JHARKHAND
February 9, 2017
GAUTAM JAIN, S/O UMED MAL JAIN, R/O PODDAR BAGAN, RATU ROAD, P.O. Vs. THE STATE OF JHARKHAND
February 23, 2017
GAUTAM KUMAR Vs. STATE OF JHARKHAND
October 13, 2017
GAUTAM KUMAR RAI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
October 11, 2017
GAYATRI PANDEY WIFE OF AJAY KUMAR PANDEY, POSTED AT BASNA Vs. THE STATE OF JHARKHAND
September 6, 2017
GAYATRI SRIVASTAVA Vs. STATE OF JHARKHAND
September 14, 2017
GEETA DEVI Vs. STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY
August 8, 2017
GENDIA DEVI Vs. CENTRAL COALFIELD LIMITED, RANCHI AND OTHERS
July 17, 2017
GENERAL MANAGER, SIJUA AREA OF M/S. BHARAT COKING COAL LIMITED Vs. REGIONAL LABOUR COMMISSIONER (C)
July 17, 2017
GHAN SHYAM PANDIT ALIAS G S PANDIT AND OTHERS Vs. STATE OF JHARKHAND
July 17, 2017
GHURA BHUIYAN Vs. THE STATE OF BIHAR
August 17, 2017
GIRIBALA DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR, DARBHANGA HOUSE, P.O.
April 7, 2017
GIRIJA PANDEY Vs. STATE OF JHARKHAND AND OTHERS
November 6, 2017
GIRIJA PRASAD SINGH, SON OF LATE RAMESHWAR PRASAD Vs. THE STATE OF JHARKHAND
October 6, 2017
GIRIJESH KUMAR Vs. STATE OF JHARKHAND.
March 8, 2017
GIRIJESH KUMAR SON OF LATE RANJEET SINHA Vs. STATE OF JHARKHAND
July 27, 2017
GIRJA DEVI, W/O LATE BUDHAN SAO Vs. BASUDEV SAO
December 8, 2017
GITA DEVI Vs. STATE OF JHARKHAND ON
September 15, 2017
GODABARI DEVI Vs. STATE OF JHARKHAND
September 22, 2017
GODBIN KHAN @ GODWIN KHAN Vs. STATE OF JHARKHAND
July 17, 2017
GOLA GAGRAI Vs. STATE OF JHARKHAND
August 18, 2017
GOPAL CHANDRA RAI Vs. THE STATE OF JHARKHAND
March 20, 2017
GOPAL CHANDRA SINGH Vs. THE STATE OF JHARKHAND
January 3, 2017
GOPAL KRISHNA SRIVASTAVA, SON OF SRI F.B. SRIVASTAVA, RETIRED RANGE OFFICER, MATWARI ROAD (DVC) CHOWK Vs. THE STATE OF JHARKHAND & ANR.
March 24, 2017
GOPAL MACHHUA Vs. STATE OF JHARKHAND
November 11, 2017
GOPAL PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
October 13, 2017
GOPAL PRASAD AND ANOTHER Vs. SHYAMDEO SAO AND ANOTHER
February 22, 2017
GOPAL PRASAD CHOUDHARY SON OF LATE FAGU LAL CHAUDHARY Vs. THE STATE OF JHARKHAND & ORS.
August 29, 2017
GOPAL PRASAD CHOUDHARY, CHIEF AIRPORT SECURITY OFFICER AND DEPUTY COMMANDANT Vs. UNION OF INDIA
August 30, 2017
GOPAL RAM GANJU Vs. STATE OF BIHAR
February 22, 2017
GOPAL SINGH JHA Vs. STATE OF JHARKHAND THROUGH CBI
September 19, 2017
GOPI KHAN Vs. STATE OF JHARKHAND AND OTHERS
March 23, 2017
GOPI SAHU Vs. MANU RAM KASHYAP
March 8, 2017
GOPI SAHU, S/O LATE RAGHUNATH SAHU Vs. MANU RAM KASHYAP AND ORS. BOTH
June 12, 2017
GORSANDA PACCS LTD. Vs. STATE OF JHARKHAND
September 11, 2017
GOUR CHANDRA MANDAL Vs. UNION OF INDIA THROUGH O.S.D./COMMISSIONER, MINISTRY OF COAL, DHANBAD
February 16, 2017
GOURAV KUMAR Vs. STATE OF JHARKHAND
April 3, 2017
GOURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
July 25, 2017
GOURI SHANKAR PRASAD Vs. STATE OF JHARKHAND
June 19, 2017
GOVARDHAN SINGH MUNDA S/O GULAB CHANDRA SINGH MUNDA Vs. STATE OF JHARKHAND
September 14, 2017
GOVERNING BODY OF THE DELHI PUBLIC SCHOOL Vs. STATE OF JHARKHAND
November 6, 2017
GOVIND RAI Vs. STATE OF JHARKHAND
April 4, 2017
GOVIND SHANKAR OJHA Vs. STATE OF JHARKHAND
February 16, 2017
GUDIA DEVI @ GURIYA DEVI Vs. SANTOSH KUMAR GUPTA
April 19, 2017
GULAB CHANDRA PRAJAPATI Vs. THE UNION OF INDIA
July 19, 2017
GULAB CHANDRA PRASAD Vs. STATE OF JHARKHAND
August 1, 2017
GULAB MAHABIR YADAV Vs. STATE OF JHARKHAND
July 17, 2017
GULAB MOHAMMAND SHEIKH Vs. STATE OF JHARKHAND
July 17, 2017
GULAB SHEIKH SON OF LATE MOHAMMAD SHEIKH Vs. THE STATE OF JHARKHAND
July 17, 2017
GULAM MOHAMMAD @ GULAM MAMEHYD Vs. STATE OF JHARKHAND
September 19, 2017
GUNJUR HANSDA Vs. STATE OF JHARKHAND
November 29, 2017
GUPTESHWAR OJHA AND ANOTHER Vs. HEAVY ENGINEERING CORPORATION LIMITED, RANCHI AND ANOTHER
August 25, 2017
GURCHARAN SINGH Vs. STATE OF JHARKHAND & ANR
September 21, 2017
GURUCHARAN SOY Vs. STATE OF JHARKHAND
June 15, 2017
GYANTI KUMARI, W/O SACHCHIDANAND CHOUHAN, RESIDENT OF VILLAGE PARIHARA, PO AND PS GARHWA, DIST. GARHWA Vs. STATE OF JHARKHAND
February 2, 2017
HABIBUL ANSARI Vs. STATE OF JHARKHAND
May 9, 2017
HABIL TOPNO Vs. STATE OF JHARKHAND
December 11, 2017
HAIDER ALI, SON OF MD. MAQBOOL Vs. THE STATE OF JHARKHAND
July 28, 2017
HALDHAR PRASAD LALLA Vs. STATE OF JHARKHAND
July 21, 2017
HARADHAN DHIBAR Vs. STATE OF JHARKHAND
October 11, 2017
HARADHAN MANJHI Vs. THE UNION OF INDIA
November 7, 2017
HARI MOHAN OJHA AND OTHERS Vs. STATE OF JHARKHAND
September 14, 2017
HARI SHARMA Vs. STATE OF JHARKHAND
March 27, 2017
HARI SHARMA Vs. STATE OF JHARKHAND
May 11, 2017
HARIHAR PANDA, SON OF LATE GANGADHAR PANDA Vs. THE STATE OF JHARKHAND
July 27, 2017
HARIHAR PRASAD SINGH Vs. STATE OF JHARKHAND
May 3, 2017
HARIHAR PRASAD SINHA Vs. STATE OF JHARKHAND
April 19, 2017
HARIHER BHUIAN Vs. SUDESHWER BHUIAN
May 16, 2017
HARIHER BHUIAN AND ANR. Vs. THE STATE OF BIHAR (NOW JHARKHAND)
May 16, 2017
HARILAL PASWAN Vs. STATE OF JHARKHAND
July 4, 2017
HARING NATH DWIVEDI Vs. STATE OF JHARKHAND
March 8, 2017
HARISH CHANDRA MARANDI, SON OF LATE SHYAM LAL MARANDI, RESIDENT OF VILLAGE/MOHALLA NAND PAHAR, NANDI NAGAR, PO AND PS DEOGHAR, DISTRICT DEOGHAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EASTERN RAILWAY, KOLKATA, HAVING ITS OFFICE AT KOYLA GHAT, PO AND PS KOYLA GHAT, KOLKATA (WEST BENGAL)
January 3, 2017
HARISH KUMAR SINHA Vs. STATE OF JHARKHAND
March 28, 2017
HARSH SONDHI @ HARSH Vs. THE STATE OF JHARKHAND
November 14, 2017
HARU BAURI Vs. STATE OF JHARKHAND
December 1, 2017
HASAN RIZVI Vs. TATA IRON & STEEL COMPANY LIMITED
July 14, 2017
HASIBUL SHEIKH Vs. STATE OF JHARKHAND
June 20, 2017
HAZARI THAKUR Vs. STEEL AUTHORITY OF INDIA LTD AND OTHERS
September 22, 2017
HEERA LAL JAISWAL ALIAS HEERA LAL PRASAD AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
March 23, 2017
HELENA LAKRA Vs. STATE OF JHARKHAND AND OTHERS
August 3, 2017
HEM BAHADUR LIMBU SON OF LATE U.D. LIMBU RESIDENT OF AT+P.O. RUPA, P.S. Vs. THE STATE OF JHARKHAND
January 9, 2017
HEMANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
November 13, 2017
HEMLATA PURTY, WIDOW OF LATE JAKARIUS TOPNO Vs. THE STATE OF JHARKHAND AND OTHERS
March 27, 2017
HEMLATA SINHA Vs. BIKRAM SINGH & OTHERS
May 3, 2017
HIMANSHU SHUKLA Vs. STATE OF JHARKHAND
March 2, 2017
HIMANSHU VERMA (EX-CONSTABLE C I S F NO 034440197) Vs. UNION OF INDIA THROUGH SECRETARY
August 4, 2017
HIMANSHU VERMA (EX-CONSTABLE C I S F NO 034440197), SON OF SHRI SOHAN LAL VERMA Vs. UNION OF INDIA THROUGH SECRETARY
August 4, 2017
HIND ELECTRIC CO (ELECTRICAL ENGINEERS & MACHINERY MERCHANTS) THROUGH ITS PROPRIETOR Vs. BHARAT SANCHAR NIGAM LIMITED
December 8, 2017
HIRA LAL DUBEY Vs. UNION OF INDIA, THROUGH SECRETARY
September 22, 2017
HIRAMAN THAKUR Vs. STATE OF JHARKHAND
June 30, 2017
HIRAPUR SCHOOL OF PHYSICAL EDUCATION Vs. STATE OF JHARKHAND
August 31, 2017
HRIDAY NARAYAN LAL SON OF LATE MEGHA LAL Vs. THE STATE OF JHARKHAND
November 6, 2017
HRIDAY NARAYAN MEGHA LAL AND OTHERS Vs. STATE OF JHARKHAND
November 6, 2017
IFTEKHAR MAHMOOD ASADULLAH SON OF DR. AINUL HODA Vs. THE STATE OF JHARKHAND
January 17, 2017
IKRAM ALI Vs. STATE OF JHARKHAND AND ORS.
August 8, 2017
IMITIYAZ ANSARI Vs. STATE OF JHARKHAND
August 4, 2017
INDIRA DEVI Vs. THE STATE OF JHARKHAND
January 4, 2017
INDRADEO PANDEY, AN UNSKILLED CONTRACT LABOUR ENGAGED IN THE STOCKYARD OF STEEL AUTHORITY OF INDIA LIMITED Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF LABOUR, NEW DELHI
April 7, 2017
INDRADEO SINGH Vs. STATE OF JHARKHAND
July 17, 2017
INDU KUER Vs. STATE OF JHARKHAND AND ANOTHER
August 30, 2017
INTEKHAB KHAN Vs. STATE OF JHARKHAND
February 23, 2017
IRNIYUS TIGGA Vs. STATE OF JHARKHAND
June 7, 2017
ISHRAT PARWEEN Vs. STATE OF JHARKHAND AND OTHERS
July 27, 2017
ISHTEYAQUE AHMAD Vs. AABDA KHATOON AND OTHERS
November 16, 2017
ISHWAR CHANDRA Vs. STATE OF BIHAR
January 23, 2017
ISMAIL Vs. STATE OF JHARKHAND AND OTHERS
July 7, 2017
J C ENTERPRISES Vs. STATE OF JHARKHAND
July 26, 2017
JAFAR ALAM Vs. THE STATE OF JHARKHAND AND ORS.
October 12, 2017
JAGAT ANGNU BARAIK Vs. STATE OF JHARKHAND AND OTHERS
August 8, 2017
JAGDEO KOERI AND OTHERS Vs. MAHABIR KOERI AND OTHERS
April 24, 2017
JAGDISH CHANDRA Vs. STATE OF JHARKHAND
June 21, 2017
JAGDISH CHAUBEY & ORS. Vs. THE STATE OF JHARKHAND
July 28, 2017
JAGDISH DAROGA GIRI AND ANOTHER Vs. RAMESHWAR SAGILDEO PANDIT AND ANOTHER
July 6, 2017
JAGDISH MAHTO Vs. STATE OF JHARKHAND
April 3, 2017
JAGDISH MAHTO Vs. STATE OF JHARKHAND
February 28, 2017
JAGDISH MISHRA ALIAS JETHU RAM PRASAD MISHRA AND OTHERS Vs. STATE OF BIHAR NOW JHARKHAND
July 17, 2017
JAGDISH MUKHI Vs. STATE OF JHARKHAND
July 17, 2017
JAGDISH PRASAD Vs. UNION OF INDIA THROUGH GENERAL MANAGER, TELECOM, BHARAT SANCHAR NIGAM LIMITED, HAZARIBAG
February 2, 2017
JAGDISH PRASAD Vs. C B I
June 29, 2017
JAGJIVAN MOCHI Vs. SMT. SHITALEE DEVI
January 18, 2017
JAGTARAN SINGH Vs. STATE OF JHARKHAND
July 28, 2017
JAHANGIR SK ALIAS MD JAHANGIR Vs. STATE OF JHARKHAND
July 28, 2017
JAI BHUWAN SINGH Vs. STATE OF JHARKHAND THROUGH C B I
July 28, 2017
JAI KISHORE SAH Vs. STATE OF JHARKHAND
February 9, 2017
JAI MAA JAGDAMBA FLOUR PVT LTD Vs. STATE OF JHARKHAND
June 7, 2017
JAI MANGAL SINGH Vs. STATE OF JHARKHAND
June 22, 2017
JAI MATA DI ENTERPRISE Vs. BANK OF INDIA
July 14, 2017
JAI NANDAN SINGH, SON OF LATE PARO SINGH Vs. THE STATE OF JHARKHAND
March 17, 2017
JAI NARAIN S/O BHUSHAN PODDAR Vs. STATE OF JHARKHAND
August 24, 2017
JAI PRAKASH NARAYAN SHARMA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT OF JHARKHAND, RANCHI
November 24, 2017
JAI RAM BISHNU PRASAD MAHTO AND OTHERS Vs. STATE OF JHARKHAND
July 17, 2017
JAI RAM ORAON @ BAIGA Vs. THE STATE OF JHARKHAND
October 11, 2017
JAIDEB HEMBRAM Vs. NIRMAL HEMBRAM
April 18, 2017
JAINATH MANJHI Vs. THE STATE OF JHARKHAND
January 30, 2017
JAIRAM MAHTO Vs. THE STATE OF JHARKHAND & ORS.
November 20, 2017
JAIRAM ORAON, SON OF LATE JUGESHWARI ORAON Vs. THE STATE OF JHARKHAND & ORS.
August 3, 2017
JAIWANTI HEMBROM, WIFE OF SRI PRABHU SAHAY HEMBROM Vs. THE STATE OF JHARKHAND AND ORS.
March 27, 2017
JALALUDDIN RANGSAZ Vs. STATE OF BIHAR
February 6, 2017
JALDHAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND
April 3, 2017
JALSU RAUTIYA Vs. STATE OF JHARKHAND
December 18, 2017
JAMAL AHMAD Vs. STATE ELECTION COMMISSION, JHARKHAND AND ORS.
February 7, 2017
JAMSHED J IRANI Vs. STATE OF JHARKHAND
December 15, 2017
JAMSHEDPUR UTILITIES SERVICES COMPANY LIMITED Vs. STATE OF JHARKHAND
November 13, 2017
JAMUNA HARIJAN Vs. CENTRAL COALFILED LTD.
April 26, 2017
JAN JAGRAN KENDRA Vs. STATE OF JHARKHAND & OTHERS
April 20, 2017
JANAK SINGH MUNDA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
November 14, 2017
JANAM JAY PRADHAN Vs. MANAGEMENT OF SPG MISSION HIGH SCHOOL
June 9, 2017
JANARDAN PRASAD ROY Vs. STATE OF JHARKHAND
July 21, 2017
JANESHWAR SINGH Vs. STATE OF JHARKHAND
November 8, 2017
JANKI MAHTO Vs. STATE OF JHARKHAND
February 16, 2017
JASBIR SINGH Vs. STATE OF JHARKHAND
February 16, 2017
JATRU ORAON AND OTHERS Vs. STATE OF JHARKHAND
July 27, 2017
JAWALA PRASAD, S/O LATE JAGDISH PRASAD Vs. BHARAT COKING COAL LIMITED
August 22, 2017
JAY NANDAN KUMAR SINGH Vs. JHARKHAND BIJLI VITRAN NIGAM LIMITED
July 14, 2017
JAYANT KUMAR Vs. STATE OF JHARKHAND
September 4, 2017
JAYMALA DEVI Vs. STATE BANK OF INDIA
July 25, 2017
JEETAN KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
October 5, 2017
JEETAN RAM, SON OF LATE JHARI RAM Vs. THE STATE OF JHARKHAND
November 23, 2017
JEEYAMUNI HANSDA Vs. STATE OF JHARKHAND
July 6, 2017
JENGA MUNDA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
October 5, 2017
JHALADEO SHARMA Vs. STATE OF JHARKHAND
June 20, 2017
JHARKHAND HOME GUARD WELFARE ASSOCIATION AND OTHER Vs. STATE OF JHARKHAND AND OTHERS
November 3, 2017
JHARKHAND JAN KRANTI MORCHA, RANCHI Vs. STATE OF JHARKHAND
February 9, 2017
JHARKHAND MEDICAL & PUBLIC HEALTH EMPLOYEES ASSOCIATION Vs. STATE OF JHARKHAND AND OTHERS
July 27, 2017
JHARKHAND POLICE MENS ASSOCIATION Vs. STATE OF JHARKHAND AND ORS.
September 6, 2017
JHARKHAND PRADESH ANUPCHARIK JAN SAH VISHESH SHIKSHA ANUDISHAK SANGH Vs. STATE OF JHARKHAND
September 22, 2017
JHARKHAND PRANT ANUPCHARIK SHIKSHA ANUDESHAK SANGH Vs. STATE OF JHARKHAND
November 14, 2017
JHARKHAND RAJYA ASTHAYI VIDYUT KARAMCHARI SANGH Vs. STATE OF JHARKHAND
May 10, 2017
JHARKHAND RAJYA GRAM RAKSHA DAL (IN W.P.(S) NO. 3894 OF 2015) Vs. THE STATE OF JHARKHAND (IN ALL THE CASES)
March 2, 2017
JHARKHAND STATE ELECTRICITY BOARD Vs. DEONATH ALIAS MEGHNATH SAH
July 20, 2017
JHARKHAND STATE ELECTRICITY BOARD AND OTHERS Vs. HI TECH GLASS INDUSTRIES, RANCHI AND OTHERS
August 24, 2017
JHARKHAND STATE FOOD & CIVIL SUPPLIES CORPORATION LTD. Vs. SURESH PRASAD SINGH
May 2, 2017
JHARKHAND STATE LOCAL BODIES EMPLOYEES FEDERATION Vs. STATE OF JHARKHAND
November 8, 2017
JHARKHAND VAN DAINIK VETAN BHOGI KARAMCHARI SANGH, EAST SINGHBHUM THROUGH ITS PRESIDENT JADAV SOREN, SON OF LATE CHHOTO SOREN, VILLAGE PARASIA, P.O. DANDUDIH, P.S. BARSOL, DISTRICT EAST SINGHBHUM Vs. THE STATE OF JHARKHAND
January 20, 2017
JHARKHAND VIDHI MAHAVIDYALAYA, KODERMA Vs. STATE OF JHARKHAND AND OTHERS
February 28, 2017
JHUNU ORAON Vs. THE STATE OF JHARKHAND & ORS.
September 6, 2017
JITAN KAPRI Vs. THE STATE OF JHARKHAND
April 21, 2017
JITAN MARANDI, SON OF MUCHU MARANDI Vs. STATE OF JHARKHAND
December 2, 2017
JITENDRA KORWA @ CHHOTAN JI @ KOMAL JI, S/O LODHAN KORWA Vs. STATE OF JHARKHAND
December 19, 2017
JITENDRA KUMAR PASWAN Vs. STATE OF JHARKHAND AND OTHERS
September 14, 2017
JITENDRA KUMAR, SON OF SURENDRA RAM Vs. STATE OF JHARKHAND
August 4, 2017
JITENDRA NATH UPADHYAYA Vs. STATE OF JHARKHAND
August 29, 2017
JITESH KUMAR DINESH KUMAR SHARMA Vs. BIRLA INSTITUTE OF TECHNOLOGY, RANCHI AND OTHERS
July 27, 2017
JIWAN MUNDA AND OTHERS Vs. BIRSA MUNDA AND OTHERS
October 11, 2017
JIYA RAM MARANDI Vs. THE STATE OF JHARKHAND AND ORS
December 19, 2017
JOACHIM NAGESIA AND ORS. IN CONT. CASE (CIVIL) NO. 182 OF 2017 Vs. THE STATE OF JHARKHAND AND ORS.
July 20, 2017
JOGENDRA KUMAR SON OF BADAN DAS Vs. BHARAT COKING COAL LIMITED THROUGH ITS MANAGING DIRECTOR
July 11, 2017
JOHN ANDREW OSTA Vs. M/S. CENTRAL COALFIELDS LTD. & ORS.
August 2, 2017
JOKHAN MOCHI Vs. STATE OF JHARKHAND
June 15, 2017
JOLLY DAS Vs. THE STATE OF JHARKHAND
January 16, 2017
JUGAL KISHORE Vs. STATE OF JHARKHAND THROUGH C B I
July 5, 2017
JUGAL RAM, S/O LATE DOMAN RAM Vs. THE STATE OF JHARKHAND & ORS.
July 10, 2017
JUGESHWARI DEVI AND ANOTHER Vs. ASHA DEVI AND OTHERS
January 24, 2017
JUGNU CONSTRUCTION Vs. CENTRAL COALFIELDS LIMITED
June 12, 2017
JYOTI DEVI Vs. ASHOK TAMBOLI
January 10, 2017
JYOTI KUMARI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
December 18, 2017
JYOTI PRASAD GUPTA AND ANR. Vs. STATE OF JHARKHAND AND ORS.
January 5, 2017
K. R. MALIK, SON OF LATE KUZHUKKUM POKKER ABUBAKAR, PROPRIETOR OF SAIRANG DEVELOPER, 501 Vs. THE STATE OF JHARKHAND & ANR.
August 9, 2017
KAHAN HANSDA Vs. STATE OF JHARKHAND
June 29, 2017
KAILASH BHUIYAN, SON OF LATE RAGHUNATH BHUIYAN Vs. THE STATE OF JHARKHAND
April 4, 2017
KAILASH CHAND JAIN Vs. STATE OF JHARKHAND
August 25, 2017
KAILASH CHANDRA AGARWAL, S/O JAMUNA PRASAD AGARWAL AND ANOTHER Vs. THE STATE OF JHARKHAND AND ANOTHER
January 19, 2017
KAILASH LAKRA, S/O LATE MATLU ORAON Vs. THE STATE OF JHARKHAND
August 30, 2017
KAILASH MANDAL Vs. STATE OF JHARKHAND
October 9, 2017
KAILASH NATH SINGH, SON OF LATE MITHILESH SINGH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY/PRINCIPAL SECRETARY
December 11, 2017
KAILASH PANDIT Vs. STATE OF JHARKHAND
May 18, 2017
KAILASH PATI CHOUDHARY Vs. SUSHILA DEVI
March 23, 2017
KAIRA PURTY Vs. STATE OF JHARKHAND
November 23, 2017
KALAWATI DEVI Vs. STATE OF JHARKHAND AND OTHERS
May 9, 2017
KALAWATI KUMARI AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
July 14, 2017
KALI BINDRA PRASAD SINGH Vs. UNION OF INDIA AND OTHERS
July 25, 2017
KALI PADO MADAL Vs. THE STATE OF JHARKHAND AND ORS.
January 25, 2017
KALYANI KUMARI MISHRA DAUGHTER OF LATE UMESH CHANDRA MISHRA, WIFE OF DINESH KUMAR MISHRA Vs. THE STATE OF JHARKHAND AND ORS.
November 20, 2017
KAMAKHYA NARAYAN GIRI @ KAMAKHYE GIRI & ORS. Vs. THE STATE OF JHARKHAND
May 4, 2017
KAMAL KANT BHATTACHERJEE Vs. THE STATE OF JHARKHAND
February 2, 2017
KAMAL KISHORE TIWARI Vs. STATE OF JHARKHAND THROUGH SECRETARY, PERSONNEL, ADMINISTRATIVE AND RAJBHASA DEPARTMENT
September 13, 2017
KAMAL KUMAR PATNAIK Vs. STATE OF JHARKHAND
November 6, 2017
KAMAL NARAYAN KASHYAP Vs. BHARAT COKING COAL LIMITED, DHANBAD AND OTHERS
September 13, 2017
KAMAL SAW, SON OF SRI SUKAR SAO Vs. THE STATE OF JHARKHAND AND OTHERS
February 9, 2017
KAMDEV YADAV Vs. STATE OF JHARKHAND
May 2, 2017
KAMESHWAR PRASAD MEHTA S/O RAM PRAKASH MEHTA Vs. STATE OF JHARKHAND
August 22, 2017
KAMESHWAR RISHI DEO, S/O BADRI RISHI DEO Vs. THE STATE OF BIHAR NOW JHARKHAND AND ANR.
January 23, 2017
KAMESHWAR SINGH Vs. STATE OF JHARKHAND
February 15, 2017
KAMIL KHAN Vs. STATE OF JHARKHAND
February 9, 2017
KAMLA SHANKAR DUBEY Vs. M/S BHARAT COKING COAL LIMITED THROUGH THE GENERAL MANAGER, DHANBAD
August 8, 2017
KAMLESH KUMAR SINGH Vs. UNION OF INDIA
April 26, 2017
KAMLESH MAHTO Vs. STATE OF JHARKHAND
July 4, 2017
KANAI PRASAD MANDAL, SON OF MUILAL MANDAL Vs. THE STATE OF JHARKHAND
January 16, 2017
KANAN KUMAR PATRA Vs. STATE OF JHARKHAND AND OTHERS
September 1, 2017
KANCHAN MOSOMAT @ KANCHAN DEVI Vs. STATE OF JHARKHAND
April 3, 2017
KANDEY PURTY Vs. THE STATE OF JHARKHAND
July 13, 2017
KANTI KUMARI ALIAS KANTI SINGH Vs. STATE OF JHARKH
August 23, 2017
KANTI MISHRA Vs. STATE OF JHARKHAND
December 18, 2017
KAPIL DEO PRASAD SINGH Vs. STATE OF JHARKHAND
June 16, 2017
KAPIL DEO PRASAD SON OF LATE KRISHNA DEO PRASAD Vs. STATE OF JHARKHAND AND OTHERS
February 23, 2017
KAPIL DEO SINGH YADAV SON OF LATE RAJHAN SINGH Vs. STATE OF JHARKHAND
December 15, 2017
KAPILDEO CHOUDHARY Vs. VANANCHAL GRAMIN BANK
April 7, 2017
KARAM SINGH MUNDA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 20, 2017
KARAN KUMAR SAH Vs. STATE OF JHARKHAND AND ANOTHER
October 9, 2017
KARAN SINGH @ TINKU, SON OF LATE VIJAY KUMAR SINGH Vs. THE STATE OF JHARKHAND
July 3, 2017
KARAR AHMAD Vs. STATE OF BIHAR
January 31, 2017
KARIM MANJHI @ SALKHU MANJHI Vs. STATE OF BIHAR
June 7, 2017
KARMAN MANDAL AND ANOTHER Vs. THE STATE OF BIHAR (NOW JHARKHAND)
May 16, 2017
KARTIK KUMAR MAHATO Vs. DIRECTOR (HRD)
March 27, 2017
KARTIK KUMAR PRABHAT SON OF LATE PUNA RAM Vs. STATE OF JHARKHAND
March 2, 2017
KARTIK MANDAL Vs. STATE OF BIHAR (NOW JHARKHAND)
April 11, 2017
KARTIK SAH Vs. THE STATE OF JHARKHAND
February 2, 2017
KARUNA BEHRA Vs. STATE OF JHARKHAND AND ANOTHER
August 28, 2017
KARUNA JHA Vs. STATE OF JHARKHAND
April 26, 2017
KASHI YADAV, SON OF SRI HARI YADAV Vs. THE STATE OF JHARKHAND & ORS.
March 24, 2017
KASHMIR KUWAR Vs. STATE OF JHARKHAND
March 6, 2017
KASMIR TRILOK SINGH Vs. CENTRAL COALFIELDS LIMITED
July 24, 2017
KASTURI BOIPAI Vs. STATE OF JHARKHAND AND OTHERS
January 5, 2017
KAULESHWAR VISHWARKARMA Vs. STATE OF JHARKHAND
May 4, 2017
KAUSHAL KISHORE Vs. STATE OF JHARKHAND
September 22, 2017
KAUSHAL KISHORE VERMA Vs. STATE OF JHARKHAND
April 21, 2017
KAUSHAL KUMAR, SON OF LATE MANGAL PRASAD Vs. THE STATE OF BIHAR
August 17, 2017
KAUSHALENDRA KUMAR Vs. STATE OF JHARKHAND, THROUGH DIRECTOR GENERAL OF POLICE
September 13, 2017
KAUSHLYA DEVI Vs. STATE OF JHARKHAND
September 1, 2017
KAVITA VISHWAKARMA Vs. STATE OF JHARKHAND AND OTHERS
July 10, 2017
KEDAR NATH NAYAK Vs. STATE OF JHARKHAND
January 13, 2017
KEDAR PRASAD Vs. THE STATE OF JHARKHAND AND ORS.
November 16, 2017
KEDAR SINGH Vs. STATE OF JHARKHAND
August 17, 2017
KERIA MAHATAIN Vs. MAHESHWAR MAHATO
October 31, 2017
KESHAV KUMAR Vs. STATE OF JHARKHAND
March 2, 2017
KESHWAR ORAON Vs. STATE OF JHARKHAND
October 14, 2017
KHALIL MIAN Vs. STATE OF JHARKHAND
June 7, 2017
KHALIL MIAN SON OF SHAHDALI MIAN Vs. STATE OF JHARKHAND
December 9, 2017
KHAYA ORAON SON OF LATE SUKAR ORAON Vs. STATE OF JHARKHAND
November 20, 2017
KHEDAN RAMU MAHTO AND OTHERS Vs. STATE OF JHARKHAND
November 6, 2017
KHEMAN MEHRA, S/O LATE RITLAL MEHRA Vs. THE STATE OF JHARKHAND
April 11, 2017
KHEMLAL SAO Vs. STATE OF JHARKHAND
October 30, 2017
KHOKU MANDAL Vs. LULU MANDALANI
November 23, 2017
KHOWNISH CHANDRA TARAFDAR Vs. NIRMESH CHANDRA TARAFDAR
October 12, 2017
KHURSHID ALAM SON OF LATE FAIMUDDIN SHEIKH Vs. THE STATE OF JHARKHAND AND ORS.
September 14, 2017
KHUSHBU KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
January 18, 2017
KHUSHI MANDAL Vs. MS CENTRAL COALFIELDS LIMITED
January 20, 2017
KIRAN KUMARI Vs. CENTRAL COALFIELD LIMITED, DISTRICT RANCHI AND OTHERS
July 17, 2017
KISHORI RAM Vs. THE STATE OF JHARKHAND AND ANR
November 29, 2017
KISHORI RAM, SON OF LATE TULSI RAM Vs. THE STATE OF JHARKHAND
July 10, 2017
KISHORI YADAV Vs. STATE OF JHARKHAND AND OTHERS
January 5, 2017
KISHUN GOPE Vs. STATE OF JHARKHAND
July 27, 2017
KISHUN MAHTO Vs. STATE OF JHARKHAND
December 11, 2017
KITABANI KHATOON Vs. STATE OF BIHAR
July 14, 2017
KOCHE MUNDA Vs. PAULUS SURIN AND OTHERS
May 5, 2017
KOLHA SAHU AND OTHERS Vs. RANCHI UNIVERSITY AND OTHERS
May 11, 2017
KOLHAN SAMVEDAK SANGH, A UNION OF REGISTERED GOVERNMENT CONTRACTOR OF KOLHAN AREA, SERAIKELLA KHARSAWAN Vs. THE STATE OF JHARKHAND
January 17, 2017
KOSHILA DEVI Vs. STATE OF JHARKHAND
July 19, 2017
KRIPA NAND JHA Vs. BHARAT COKING COAL LIMITED
June 21, 2017
KRIPESH KUMAR Vs. STATE OF JHARKHAND
May 5, 2017
KRISHNA CHANDRA GOPE Vs. STATE OF JHARKHAND
July 4, 2017
KRISHNA CHANDRA GOPE Vs. STATE OF JHARKHAND AND OTHERS
January 9, 2017
KRISHNA KUMAR DODRAJKA Vs. STATE OF JHARKHAND
March 16, 2017
KRISHNA KUMAR KESHRI Vs. STATE OF JHARKHAND
September 12, 2017
KRISHNA KUMAR MANJHI, SON OF SRI DINBANDHU MANJHI Vs. JHARKHAND GRAMIN BANK
August 4, 2017
KRISHNA MAHENDRA BARAIK Vs. STATE OF JHARKHAND
November 18, 2017
KRISHNA NANDAN SINGH, S/O SRI RAMESHWAR PRASAD SINGH Vs. STATE OF JHARKHAND
August 11, 2017
KRISHNA ORAON AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
August 10, 2017
KRISHNA PRASAD Vs. STATE OF JHARKHAND
May 9, 2017
KRISHNA PRASAD JAISWAL AND OTHERS Vs. DEPUTY COMMISSIONER, DHANBAD AND OTHERS
December 1, 2017
KRISHNA PRASAD SHAH Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY HUMAN RES
December 7, 2017
KRISHNA SAHU Vs. STATE OF JHARKHAND
March 1, 2017
KRISHNA SHARMA AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
April 11, 2017
KRISHNADEO NONIA Vs. B.C.C.L
November 3, 2017
KSHAMA MANDAL AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
June 30, 2017
KULA KANT JHA IN (ABA NO. 1465 OF 2016) Vs. THE STATE OF JHARKHAND
February 28, 2017
KULDEEP MAHTO Vs. STATE OF BIHAR (NOW JHARKHAND)
October 5, 2017
KULDIP ANAND Vs. STATE OF JHARKHAND
June 20, 2017
KULDIP MAHTO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
November 13, 2017
KUMAR NIHAL Vs. STATE OF JHARKHAND
November 13, 2017
KUMAR RAJA & ORS. Vs. THE STATE OF JHARKHAND
November 24, 2017
KUMAR RAKESH, S/O SHRI MANINDRA PRASAD Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
September 1, 2017
KUMAR RASHMIRATHEE SINGH Vs. UNION OF INDIA THROUGH C B I
November 18, 2017
KUMAR ROMEX GOURAV Vs. STATE OF JHARKHAND
May 5, 2017
KUMAR SHIT BASANT, SON OF SRI SARYU PRASAD Vs. STATE OF JHARKHAND
March 22, 2017
KUMARI ARATI D/O SRI JAWAHAR LAL, NOW POSTED ASSISTANT PROJECT ENGINEER Vs. MECON LIMITED, A GOVT. OF INDIA ENTERPRISES
August 25, 2017
KUMARI ARCHANA WIFE OF RAKESH KUMAR DUBEY Vs. THE STATE OF JHARKHAND
October 31, 2017
KUMARI ARCHANA, WIFE OF RAKESH KUMAR DUBEY Vs. THE STATE OF JHARKHAND
January 5, 2017
KUMARI ASHA CHAUHAN Vs. CENTRAL COALFIELDS LIMITED
April 21, 2017
KUMARI DINU BHENGRA Vs. UNION OF INDIA REPRESENTED THROUGH THE GENERAL MANAGER, SOUTH EASTERN RAILWAY, KOLKATA
August 1, 2017
KUMARI POOJA ALIAS POOJA KUMARI Vs. NANDAN KUMAR ALIAS MUNNA
February 6, 2017
KUMBHNATH SINGH @ K.N. SINGH Vs. STATE OF JHARKHAND
March 23, 2017
KUMOD MANDAL Vs. STATE OF JHARKHAND
June 7, 2017
KUNDAN KUMAR Vs. STATE OF JHARKHAND
May 17, 2017
KUNDAN KUMAR Vs. STATE OF JHARKHAND
July 6, 2017
KUNDAN KUMAR MISHRA Vs. STATE OF JHARKHAND
April 25, 2017
KUNDAN KUMAR MUKHERJEE Vs. MAUSMI MUKHARJEE ALIAS BUBUN
July 19, 2017
KUNDAN KUMAR RAY Vs. STATE OF JHARKHAND
October 9, 2017
KUNDAN SINGH Vs. STATE OF JHARKHAND
June 15, 2017
KUNTA KUNWAR Vs. STATE OF JHARKHAND AND OTHERS
August 31, 2017
KUNWAR SINGH BINJHIA AND ANOTHER Vs. THE STATE OF JHARKHAND
October 5, 2017
LADDAN QURAISHI @ AHIHASAN LADDAU QURAISHI Vs. STATE OF JHARKHAND
August 29, 2017
LAKHAN BASKI Vs. STATE OF JHARKHAND
November 2, 2017
LAKHAN PRASAD @ RAM LAKHAN PRASAD AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
November 6, 2017
LAKHI LOHRA Vs. STATE OF JHARKHAND
December 9, 2017
LAKHI VIJAI MAHTO SON OF LATE DHANANJAY MAHTO & ORS. Vs. THE STATE OF JHARKHAND
February 13, 2017
LAKNU SHAHU Vs. STATE OF JHARKHAND
May 16, 2017
LAKSHMI DEVI Vs. STATE OF JHARKHAND
March 3, 2017
LAKSHMI SINHA Vs. JHARKHAND STATE ELECTRICITY BOARD AND OTHERS
May 4, 2017
LAL ARVIND KUMAR NATH SAHDEO Vs. STATE OF JHARKHAND AND ORS.
May 4, 2017
LAL BABU PRASAD GUPTA Vs. LILAWATI DEVI
May 10, 2017
LAL KISKOO @ GURDHA Vs. STATE OF JHARKHAND
December 6, 2017
LAL MARANDI Vs. STATE OF BIHAR
November 30, 2017
LAL MOHAN BEJ Vs. THE STATE OF JHARKHAND & ORS.
March 28, 2017
LALAN KUMAR Vs. UNION OF INDIA AND OTHERS
September 18, 2017
LALAN TIWARI, S/O LATE NAND KUMAR TIWARI Vs. MADHUSUDAN LAL, S/O LATE BADRI LAL & ANR.
November 27, 2017
LALDEV URAON Vs. STATE OF JHARKHAND THROUGH SECRETARY, SOCIAL WELFARE,GOVT OF JHARKHAND
September 1, 2017
LALITA MINZ Vs. THE STATE OF JHARKHAND
February 3, 2017
LALITESHWAR PRASAD Vs. STATE OF JHARKHAND
November 14, 2017
LALJI RAJAK, SON OF LATE BADHAN RAJAK Vs. THE STATE OF JHARKHAND
November 23, 2017
LALLAN PRASAD Vs. IISCO STEEL PLANT AND OTHERS
July 21, 2017
LALLAN PRASAD, SON OF SARABJIT PRASAD Vs. STEEL AUTHORITY OF INDIA LIMITED
June 30, 2017
LALLU SINGH, S/O DWARIKA SINGH Vs. THE STATE OF BIHAR NOW JHARKHAND
February 7, 2017
LALU ORAON, SON OF LATE BHAGAT GANDUR ORAON Vs. STATE OF JHARKHAND
December 16, 2017
LALU PRASAD ALIAS LALU PRASAD YADAV Vs. STATE OF JHARKHAND
August 31, 2017
LATO DEVI Vs. STATE OF JHARKHAND
November 8, 2017
LAVKUSH GUPTA @ LAVKUSH KUMAR GUPTA Vs. THE STATE OF JHARKHAND
February 10, 2017
LAXMAN PRASAD GUPTA Vs. STATE OF JHARKHAND AND OTHERS
October 12, 2017
LAXMI DEVI, WIFE OF MANOJ KUMAR MAHTO Vs. THE STATE OF JHARKHAND & ORS.
August 2, 2017
LAXMI NARAYAN SAHU Vs. STATE OF JHARKHAND
May 9, 2017
LAXMI RAM @ LACHMI NARAYAN RAM IN CR. APP.(DB) NO. 205 OF 1992(R) Vs. THE STATE OF BIHAR (NOW JHARKHAND)
August 7, 2017
LAXMI RAM AND OTHERS Vs. STATE OF BIHAR (NOW JHARKHAND)
July 27, 2017
LAXMI RAUT Vs. STATE OF JHARKHAND
April 4, 2017
LEELA NAND JHA Vs. STATE OF JHARKHAND
October 4, 2017
LILY DOROTHY TOPNO Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY
October 11, 2017
LINDE INDIA LIMITED Vs. STATE OF JHARKHAND
January 4, 2017
LOK NATH SHARMA Vs. STATE OF JHARKHAND
September 15, 2017
LOKNATH PRASAD @ LOKAN PRASAD Vs. THE STATE OF JHARKHAND
April 11, 2017
LUKHIRAM MURMU SON OF LATE RAJA MURMU Vs. STATE OF JHARKHAND
December 2, 2017
LUTHA URAON & ORS. Vs. THE STATE OF BIHAR (NOW STATE OF JHARKHAND) & ORS.
March 2, 2017
LUXMI PD SAH ALIAS MANDAL ALIAS LUXMI PRASAD Vs. PARMA NAND MANDAL
January 30, 2017
M V V PRAKASH M NARSINGH RAO Vs. UNION OF INDIA AND OTHERS
December 6, 2017
M. RAMA RAO @ RAMU Vs. THE STATE OF JHARKHAND
August 29, 2017
M.R.R. HEMBROM @ DR. MARGRET ROSE RANI HEMBROM Vs. THE STATE OF JHARKHAND
March 28, 2017
M/S AAR VEE INDUSTRIES LIMITED Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
October 12, 2017
M/S ABDUL GANI Vs. ACCOUNTANT GENERAL (A & E)
October 10, 2017
M/S ADHUNIK POWER AND NATURAL RESOURCES LIMITED Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
April 11, 2017
M/S BABAN KUMAR SINGH Vs. THE STATE OF JHARKHAND
May 3, 2017
M/S BHARAT COKING COAL LIMITED Vs. KUMBHARI KAMIN, WIFE OF SOHAN RAVIDAS
February 10, 2017
M/S BIHAR STATE MINERAL DEVELOPMENT CORPORATION LIMITED, RANCHI Vs. THE REGIONAL LABOUR COMMISSIONER
June 21, 2017
M/S CENTRAL COALFIELDS LIMITED, DARBHANGA HOUSE, RANCHI THROUGH SRI ANAND KUMAR ROY, PROJECT OFFICER, RAJRAPPA WASHERY, RAMGARH Vs. MUNI RANA
February 2, 2017
M/S ICICI PRUDENTIAL LIFE INSURANCE CO. LTD. Vs. STATE OF JHARKHAND & ORS
July 12, 2017
M/S JETMUL BHOJRAJ Vs. STATE OF JHARKHAND
November 29, 2017
M/S NANAK ISPAT (P) LTD., A PRIVATE LIMITED COMPANY DULY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT, 1956, HAVING ITS OFFICE AND WORKS AT NS Vs. UNION OF INDIA, THROUGH THE COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, 143, NEW BARADWARI, SAKCHI, JAMSHEDPUR, DISTRICT
January 11, 2017
M/S NAVAYUGA ENGINEERING COMPANY Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, GOVT. OF JHARKHAND
January 6, 2017
M/S PRASAD EXPLOSIVES & CHEMICALS, RANCHI Vs. THE STATE OF JHARKHAND
March 9, 2017
M/S RANI SATI RICE MILLS Vs. JHARKHAND URJA VIKAS NIGAM LIMITED, DHURWA, RANCHI
February 28, 2017
M/S S.B. CONSTRUCTION PVT. LTD. Vs. EASTERN CENTRAL RAILWAYS
February 3, 2017
M/S SAHIL PROJECTS AND PLANNING PRIVATE LIMITED Vs. THE EASTERN RAILWAY THROUGH CHIEF ADMINISTRATIVE
August 11, 2017
M/S SHAH BROTHERS, CHAIBASA Vs. UNION OF INDIA & ORS.
March 23, 2017
M/S STAN COMMODITIES PRIVATE LIMITED Vs. UNION OF INDIA
April 27, 2017
M/S TATA IRON & STEEL COMPANY LIMITED. Vs. M/S SOMA AGENCY, A PARTNERSHIP FIRM, JAMSHEDPUR
August 3, 2017
M/S TATA MOTORS LTD.(PRESENTLY KNOWN AS TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD) Vs. MADUMALA GABRIAL
January 3, 2017
M/S TETULIA COKE PLANT (P) LTD. Vs. THE STATE OF JHARKHAND & ORS.
June 30, 2017
M/S THE TINPLATE COMPANY OF INDIA LTD. Vs. THE STATE OF JHARKHAND
February 22, 2017
M/S TINPLATE RECREATION ASSOCIATION Vs. SRI PRANAV KUMAR SINHA
June 28, 2017
M/S. AAHAA PLANNERS AND DEVELOPERS PRIVATE LTD. Vs. SHAIYAD ROUSHAN ALI
November 24, 2017
M/S. ANNAPURNA GRINDINGS AND CALCINATIONS PLANT Vs. CENTRAL BANK OF INDIA
July 6, 2017
M/S. BANCO PRODUCTS (INDIA ) LIMITED Vs. STATE OF JHARKHAND & ORS.
August 2, 2017
M/S. BHARAT COKING COAL LIMITED Vs. SRI P.K. SINGH
September 7, 2017
M/S. BHARAT COKING COAL LIMITED Vs. NATIONAL INSURANCE CO. LTD.
July 5, 2017
M/S. BHARAT COKING COAL LIMITED Vs. STATE OF JHARKHAND
January 25, 2017
M/S. BHARAT COKING COAL LIMITED, DHANBAD Vs. NUNULAL KISKU
February 2, 2017
M/S. BHARAT HEAVY ELECTRICALS LIMITED Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES, TENUGHAT CIRCLE, PO AND PS TENUGHAT, PS PHUSRO, DISTRICT BOKARO
August 22, 2017
M/S. BURDA DRUCK INDIA PRIVATE LIMITED Vs. THE STATE OF JHARKHAND AND OTHERS
June 13, 2017
M/S. CENTRAL COALFIELDS LIMITED Vs. YUGESH KUMAR, SON OF LATE SHIV DAYAL GORH
July 17, 2017
M/S. FRIENDS ASSOCIATES Vs. M/S RAVI HITECH LIMITED
November 10, 2017
M/S. GAURI TRADERS Vs. STATE OF JHARKHAND
May 8, 2017
M/S. GOPALPUR MINERALS, GOPALPUR, DHANBAD & ORS. Vs. THE BRANCH MANAGER, STATE BANK OF INDIA, DHANBAD & ANR.
August 3, 2017
M/S. HARI OM TRADERS Vs. STATE OF JHARKHAND
February 15, 2017
M/S. IFFCO TOKIO GENERAL INSURANCE CO. Vs. MEENA DEVI
February 14, 2017
M/S. JARDINE HENDERSON LIMITED Vs. BINOD KUMAR MISHRA AND OTHERS
April 12, 2017
M/S. KUMAR STEEL TRADERS, STATION ROAD, JUGSALAI JAMSHEDPUR, PO & PS JUGSALAI, DIST. EAST SINGHBHUM THROUGH ONE OF THE PARTNER RAJESH KUMAR @ RAJESH PRASAD Vs. THE STATE OF JHARKHAND
January 3, 2017
M/S. MANOHARLAL RAITANI Vs. M/ S. BHARAT COKING COAL LIMITED
March 24, 2017
M/S. NABA METAL (P) LIMITED Vs. UNION OF INDIA
February 13, 2017
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. BODYA ORAON, SON OF LATE SOMRA ORAON
August 28, 2017
M/S. PAPPU CONSTRUCTION Vs. STATE OF JHARKHAND
May 10, 2017
M/S. PHILIPS LIGHTING INDIA LTD. (FORMERLY KNOWN AS PHILIPS INDIA LTD.) Vs. THE STATE OF JHARKHAND AND ORS.
March 1, 2017
M/S. PREM CHANDRA SINGH Vs. UNION OF INDIA
October 6, 2017
M/S. RAMIYA CONSTRUCTION PVT. LTD. A DULY REGISTERED COMPANY UNDER THE COMPANY ACT Vs. THE STATE OF JHARKHAND AND OTHERS
November 8, 2017
M/S. SHANKAR FERRO ALLOYS PVT. LTD. Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
November 17, 2017
M/S. SHANKER ENTERPRISES, JAMSHEDPUR, EAST SINGHBHUM Vs. HINDUSTAN PETROLEUM CORPORATION LTD., MUMBAI, MAHARASHTRA AND OTHERS
April 20, 2017
M/S. SUJATA PICTURE PALACE Vs. STATE OF JHARKHAND
July 18, 2017
M/S. TATA STEEL LIMITED (A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956) Vs. THE STATE OF JHARKHAND
August 1, 2017
M/S. TAYO ROLLS LTD. Vs. SANTOSH KUMAR GUPTA
July 11, 2017
MADAN DAS Vs. STATE OF JHARKHAND
July 10, 2017
MADHU KUMARI Vs. THE STATE OF JHARKHAND
October 4, 2017
MADHUA BIDIULI @ MADHUSUDAN BIDIALI Vs. STATE OF JHARKHAND
August 30, 2017
MADHUBALA SINHA Vs. M S CENTRAL COALFIELDS LTD THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
July 14, 2017
MADHUCON PROJECTS LTD THROUGH ITS AUTHORISED SIGNATORY Vs. STATE OF JHARKHAND
July 12, 2017
MADHUKANT PATHAK Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
July 7, 2017
MADHUR RAM Vs. STATE OF JHARKHAND
January 18, 2017
MADHUR RAM & ANOTHER Vs. STATE OF JHARKHAND
January 18, 2017
MADHURI DEVI Vs. STATE OF JHARKHAND
January 27, 2017
MADHURI SHARMA AND OTHERS Vs. SABITA DEVI
October 31, 2017
MADHUSUDAN Vs. STATE OF JHARKHAND
October 11, 2017
MADHUSUDAN MAHTO SON OF LATE HARADHAN MAHTO RESIDENT OF VILLAGE GANGJORI, P.O. Vs. THE STATE OF JHARKHAND
January 5, 2017
MADHUSUDAN, SON OF DAYANAND SINGH, RESIDENT OF SHAHDEO NAGAR, P.O. HEHAL, P.S. PANDRA O.P., DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
January 10, 2017
MADRA ORAON Vs. STATE OF JHARKHAND AND OTHERS
July 13, 2017
MAFIDAN BEWA Vs. THE STATE OF JHARKHAND
July 19, 2017
MAGA RAM RAJWAR Vs. THE STATE OF JHARKHAND & ORS.
August 10, 2017
MAHABIR PRASAD Vs. STATE OF JHARKHAND AND ORS.
July 10, 2017
MAHABIR PRASAD JAIN Vs. STATE OF JHARKHAND
August 24, 2017
MAHABIR RAWANI ALIAS MAHABIR PRASAD RAWANI AND ANOTHER Vs. STATE OF JHARKHAND
July 25, 2017
MAHABIR SINGH Vs. THE STATE OF JHARKHAND
January 20, 2017
MAHABIR SONAR AND ANOTHER Vs. STATE OF JHARKHAND
April 10, 2017
MAHADEO BHUIA Vs. BHARAT COKING COAL LIMITED
July 17, 2017
MAHADEO KESHARI AND ANOTHER Vs. STATE OF JHARKHAND
September 14, 2017
MAHADEO KUMHAR AND OTHERS Vs. BANSHI KUMHAR AND OTHERS
December 8, 2017
MAHATAB ALAM AND LADDU ANSARI Vs. STATE OF JHARKHAND
April 7, 2017
MAHENDRA KUMAR RAM Vs. THE STATE OF JHARKHAND
November 17, 2017
MAHENDRA KUMAR SHARMA SON OF YOGAL KISHORE SHARMA Vs. STATE OF JHARKHAND
July 19, 2017
MAHENDRA KUMAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
August 25, 2017
MAHENDRA MOHAN MAHTO Vs. STATE OF JHARKHAND
October 11, 2017
MAHENDRA PANDIT, S/O BALESHWAR PANDIT Vs. STATE OF JHARKHAND
August 24, 2017
MAHENDRA PASWAN AND ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2017
MAHENDRA PRASAD YADAV @ M P YADAV Vs. STATE OF JHARKHAND THROUGH VIGILANCE
November 17, 2017
MAHESH GIRIDHARI MAHTO Vs. STATE OF BIHAR
February 20, 2017
MAHESH KUMAR, SON OF ARJUN KUMAR MEHTA Vs. THE STATE OF JHARKHAND
January 25, 2017
MAHESH LOHRA Vs. STATE OF JHARKHAND
September 16, 2017
MAHESH MAHTO, SON OF GANGA RAM MAHTO Vs. STATE OF JHARKHAND
July 7, 2017
MAHESH MAHTO, SON OF SHRI GIRIDHARI MAHTO Vs. THE STATE OF BIHAR (NOW JHARKHAND)
February 20, 2017
MAHESH NARAIN SINGH Vs. THE STATE OF JHARKHAND
March 16, 2017
MAHESH NARAIN SINGH Vs. STATE OF JHARKHAND
April 20, 2017
MAHESHPURE Vs. STATE OF JHARKHAND
February 10, 2017
MAHESHWAR PANDEY SON OF LATE AYODHYA PANDEY Vs. THE STATE OF BIHAR AND ANOTHER
February 6, 2017
MAHESHWAR SAO ALIAS MAHESH SAO Vs. STATE OF JHARKH
November 2, 2017
MAHTAB ALAM Vs. STATE OF JHARKHAND
July 12, 2017
MAINI DEVI Vs. STATE OF JHARKHAND
May 2, 2017
MALAY KUMAR SEN Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD.
April 28, 2017
MALTI KUMAR Vs. STATE OF JHARKHAND & ORS.
November 16, 2017
MAMTA DEVI Vs. STATE OF JHARKHAND AND OTHERS
September 11, 2017
MANAGEMENT OF M/S INDIAN STEEL & WIRES PRODUCTS LIMITED, JAMSHEDPUR Vs. THE PRESIDING OFFICER, LABOUR COURT, JAMSHEDPUR & ANR.
March 24, 2017
MANAGEMENT OF M/S. BHAWANKARA GOSHALA, MATKURIA, DHANBAD Vs. PRESIDING OFFICER, LABOUR COURT DHANBAD & ANR.
July 14, 2017
MANAGEMENT OF TELCO (TATA ENGINEERING & LOCOMOTIVE COMPANY LTD ) NOW TATA MOTORS LTD Vs. K C BANDHOPADHYAY
August 9, 2017
MANAGING DIRECTOR Vs. RAM CHANDRA CHAUDHARY
October 4, 2017
MANBODH KR. PRADHAN Vs. KALPANA PRADHAN
January 11, 2017
MANEESH KUMAR PASWAN Vs. THE STATE OF JHARKHAND
January 13, 2017
MANENDRA KUMAR SINGH @ MUNA KUMAR SINGH Vs. STATE OF JHARKHAND
August 30, 2017
MANESH MAHTO Vs. STATE OF JHARKHAND
December 2, 2017
MANGLU ASUR Vs. STATE OF BIHAR (NOW JHARKHAND)
May 10, 2017
MANGRU ORAON Vs. STATE OF JHARKHAND
July 25, 2017
MANI KANT DUBEY Vs. STATE OF JHARKHAND
March 8, 2017
MANI MAHATO @ MANI MAHTO, SON OF LATE BABU LAL MAHATO Vs. THE STATE OF JHARKHAND
August 31, 2017
MANIK BAURI Vs. UNION OF INDIA
April 17, 2017
MANIK SINGH Vs. STATE OF JHARKHAND
December 4, 2017
MANIRUDDIN MIAN Vs. STATE OF JHARKHAND
February 27, 2017
MANISH CHOUDHARY, S/O RAJKUMAR CHOUDHARY, RESIDENT OF AT KATRASGARH, P.O. P.S. KATRAS, DISTRICT Vs. THE STATE OF JHARKHAND
February 13, 2017
MANISH KUMAR BALIRAM SINGH Vs. STATE OF JHARKHAND AND OTHERS
July 19, 2017
MANJESH JHA Vs. MRS. KANCHAN JHA
April 10, 2017
MANJIT KAUR, WIFE OF SRI SUKHPAL SINGH Vs. THE STATE OF JHARKHAND
March 6, 2017
MANJU DEVI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CU
September 1, 2017
MANJU KUMARI SINGH Vs. AVINASH KUMAR SINGH
February 28, 2017
MANJULA KARKETTA AND ANR. Vs. THE STATE OF JHARKHAND AND ORS.
September 13, 2017
MANJULA KINDO Vs. CENTRAL COAL FIELDS LIMITED
November 1, 2017
MANNA KHAN Vs. STATE OF JHARKHAND
February 16, 2017
MANOHAR KACHHAP Vs. STATE OF JHARKHAND
November 6, 2017
MANOHAR TIWARY Vs. M/S BHARAT COKING COAL LIMITED, DHANBAD
May 3, 2017
MANOJ KUMAR Vs. JHARKHAND PUBLIC SERVICE COMMISSION
April 11, 2017
MANOJ KUMAR @ MANOJ KUMAR YADAV SON OF JAI KISHORE PD YADAV Vs. STATE OF JHARKHAND
April 20, 2017
MANOJ KUMAR BHAGAT Vs. KAMAL MANJARI
April 17, 2017
MANOJ KUMAR CHANDRA Vs. STATE OF JHARKHAND AND ANOTHER
August 7, 2017
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
July 26, 2017
MANOJ KUMAR GUPTA Vs. STATE OF JHARKHAND
November 7, 2017
MANOJ KUMAR MANDAL Vs. LIFE INSURANCE CORPORATION OF INDIA
June 15, 2017
MANOJ KUMAR MISHRA AND ANOTHER Vs. STATE OF JHARKHAND
July 17, 2017
MANOJ KUMAR SHIV NANDAN PANDEY Vs. STATE OF JHARKHAND AND OTHERS
April 18, 2017
MANOJ KUMAR SINGH Vs. STATE OF JHARKHAND
June 16, 2017
MANOJ KUMAR SINHA, SON OF ARJUN PRASAD SINHA Vs. STATE OF JHARKHAND
December 7, 2017
MANOJ KUMAR SOREN SON OF LATE BAIDYANATH SOREN Vs. STATE OF JHARKHAND AND OTHERS
April 11, 2017
MANOJ YASWANTRAO INGLE, S/O YASWANTRAO KUSHALRAO INGLE Vs. THE STATE OF JHARKHAND
July 10, 2017
MANORANJAN PRASAD SINHA Vs. MANAGING COMMITTEE OF VIVEKANAND VIDHYA MANDIR
December 1, 2017
MANORANJAN SOREN AND ANOTHER Vs. THE STATE OF JHARKHAND
August 3, 2017
MANORANJAN THAKUR ALIAS MANORANJAN KUMAR THAKUR Vs. STATE OF JHARKHAND AND ANOTHER
August 28, 2017
MANSHA KALINDI Vs. STATE OF JHARKHAND
July 24, 2017
MANSUR ALAM Vs. STATE OF JHARKHAND AND OTHERS
September 11, 2017
MANSUR MIAN Vs. STATE OF JHARKHAND
August 3, 2017
MANTRI IMPEX PVT LTD , KOLKATA Vs. KAIZEN AUTO PVT LTD , JAMSHEDPUR
July 21, 2017
MAQBOOL SK Vs. STATE OF JHARKHAND THROUGH SECRETARY HOME DEPARTMENT
December 12, 2017
MARCHHI DEVI, WIFE OF LATE CHATURGUN RAM, RESIDENT OF VILLAGE KACHRA, P.O.KAMGARPUR, P.S.HUSSAINABAD, DISTRICT PALAMAU, JHARKHAND Vs. THE STATE OF JHARKHAND
February 17, 2017
MARY HEMBRUM, W/O JOHN LUKUS Vs. STATE OF JHARKHAND AND ORS
April 3, 2017
MARY TOPPO Vs. STATE OF JHARKHAND
March 27, 2017
MATA CONSTRUCTIONS THROUGH ITS PARTNER NIRBHAY KUMAR SINGH Vs. STATE OF JHARKHAND
December 14, 2017
MATAL MURMU AND OTHERS Vs. STATE OF JHARKHAND
November 9, 2017
MATALEB SEKH, SON OF LATE KALU SEKH Vs. THE STATE OF JHARKHAND
July 27, 2017
MATAN MAHTO Vs. STATE OF JHARKHAND
November 8, 2017
MAYA MURMU W/O KARO MURMU Vs. THE STATE OF JHARKHAND AND ANR.
November 17, 2017
MAZHAR IMAM, S/O MD. ATIULLAH, R/O PACHAMBHA, JARIDIH, P.S. Vs. THE STATE OF JHARKHAND
February 8, 2017
MD HADIS ANSARI Vs. UNION OF INDIA
February 13, 2017
MD ATAUL ANSARI Vs. STATE OF JHARKHAND
July 24, 2017
MD IBRAR Vs. STATE OF JHARKHAND
October 5, 2017
MD ISRAFIL KHAN Vs. BHARAT COKING COAL LIMITED
June 20, 2017
MD IZHAR KHAN SON OF SAMIR KHAN Vs. STATE OF JHARKHAND
July 20, 2017
MD KALAM @ KALAM QURAISHI Vs. STATE OF JHARKHAND
August 29, 2017
MD LAUHAR ALIAS LAL, SON OF MD NURUDDIN Vs. STATE OF JHARKHAND
July 10, 2017
MD MANSOOR ALI, SON OF LATE HAMID ALI Vs. STATE OF JHARKHAND THROUGH DEPUTY COMMISSIONER, PAKUR
December 8, 2017
MD NASIMUDDIN, SON OF LATE NOORUDDIN Vs. STATE OF JHARKHAND
November 3, 2017
MD PERVEZ ALAM Vs. STATE OF JHARKHAND
December 12, 2017
MD RAFIQUE ALAM, SON OF MD SIDDIQUE Vs. STATE OF JHARKHAND
December 18, 2017
MD RAHIMUDDIN ANSARI Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
December 12, 2017
MD SADAULLAH @ SADAB @ NANKA Vs. STATE OF JHARKHAND
December 19, 2017
MD SAMSHED KHAN, SON OF LATE MD YUNUS KHAN Vs. STATE OF JHARKHAND
July 7, 2017
MD SHAHID @ SHAHID GADDI @ GOPU Vs. THE STATE OF JHARKHAND
January 30, 2017
MD. ABDUL FATAH Vs. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY, RANCHI
January 3, 2017
MD. ANSARULLAH ANSARI, SON OF WALIULLAH ANSARI Vs. THE STATE OF JHARKHAND & ORS.
February 14, 2017
MD. ATIQUE Vs. UNION OF INDIA & ORS.
June 14, 2017
MD. BADRUDDIN, SON OF LATE MD. HADIS Vs. STATE BANK OF INDIA THROUGH
April 18, 2017
MD. BASHIRUDDIN S/O LATE MD. AZAD ALI, R/O KAJRUKALA, P.S. Vs. THE STATE OF JHARKHAND
February 14, 2017
MD. EDRISH Vs. STATE OF JHARKHAND
August 8, 2017
MD. EQBAL ANSARI & ORS. Vs. THE STATE OF JHARKHAND & ORS.
July 27, 2017
MD. FAHIM, S/O LATE MD. SHAFIQUE Vs. THE STATE OF JHARKHAND
March 6, 2017
MD. HABIB Vs. STATE OF JHARKHAND
February 20, 2017
MD. HUMAYUN Vs. MD. BELAL
October 5, 2017
MD. IMRAN AKRAM @ MITHUMN ANSARI Vs. STATE OF JHARKHAND
April 11, 2017
MD. JULANI ANSARI Vs. STATE OF JHARKHAND
July 11, 2017
MD. KHUSHBUDDIN ANSARI Vs. STATE OF JHARKHAND
March 18, 2017
MD. MANSOOR ANSARI @ MANSOOR MIAN AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
March 20, 2017
MD. MERAZUDDIN ANSARI SON OF SERAZUDDIN ANSARI Vs. THE STATE OF JHARKHAND
July 17, 2017
MD. NEZAM Vs. THE STATE OF JHARKHAND
January 16, 2017
MD. NEZAMUDDIN Vs. SAHID ILIYAS
July 21, 2017
MD. QAISH KHALIFA @ QAISH KHALIFA, SON OF JAMSHED KHALIFA Vs. THE STATE OF JHARKHAND
May 10, 2017
MD. RASHID ALAM Vs. STATE OF JHARKHAND
April 3, 2017
MD. SAGIR ALAM Vs. STATE OF JHARKHAND
July 20, 2017
MD. SALIM ANSARI, SON OF MD. MUSLIM ANSARI Vs. STATE OF JHARKHAND & ORS.
March 16, 2017
MD. SAMSHED KHAN Vs. THE STATE OF JHARKHAND.
August 7, 2017
MD. SARFARAJ AHAMAD @ MD. SARFARAJ ANSARI Vs. STATE OF JHARKHAND
July 18, 2017
MD. SHAHID Vs. STATE OF JHARKHAND
April 21, 2017
MD. SHAHNAWAZ ALAM @ SHAHNAWAZ ALAM Vs. THE STATE OF JHARKHAND
May 22, 2017
MD. SHAHNAWAZ ALAM @ SHAHNAWAZ ALAM Vs. STATE OF JHARKHAND
August 8, 2017
MD. SHAMIM ANSARI @ SAMIM ANSARI, S/O HARUN ANSARI Vs. STATE OF JHARKHAND
January 17, 2017
MD. SHOAIB Vs. STATE OF JHARKHAND
February 3, 2017
MD. YUNUS @ YUNUS ANSARI Vs. THE STATE OF JHARKHAND
March 23, 2017
MD.MOHARRAM ANSARI Vs. STATE OF JHARKHAND
August 17, 2017
MEENA DEVI Vs. STATE OF JHARKHAND
October 12, 2017
MEENA DEVI WIFE OF LATE SHYAMA KANT DURBEY Vs. STATE OF JHARKHAND
August 28, 2017
MEENA KUMARI Vs. STATE OF JHARKHAND
October 31, 2017
MEENA KUMARI RAI, DAUGHTER OF LATE NARAD RAI Vs. THE STATE OF JHARKHAND
May 8, 2017
MEGHAN MAHTO Vs. STATE OF JHARKHAND
July 5, 2017
MEHAR BANO @ TARANNUM ARA Vs. STATE OF JHARKHAND
July 31, 2017
MENKA DEVI W/O LATE SITA RAM SAHU Vs. ORIENTAL INSURANCE CO. LTD.
February 7, 2017
MESSREN KERKETTA WIFE OF JOHN BECK Vs. STATE OF JHARKHAND AND OTHERS
March 2, 2017
MICHEAL JOSEPH Vs. STATE OF JHARKHAND
July 17, 2017
MINA DEVI Vs. STATE OF JHARKHAND
September 5, 2017
MINERAL AREA DEVELOPMENT AUTHORITY Vs. PREMANAND TIWARI
July 24, 2017
MINI DEVI AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
October 4, 2017
MIRA CHAKRABORTY Vs. STATE OF JHARKHAND
March 28, 2017
MISAN SK. Vs. THE STATE OF JHARKHAND
February 10, 2017
MISHRA AND MISHRA Vs. STATE OF JHARKHAND AND OTHERS
September 20, 2017
MISHRA SOMESH KUMAR SHIV KUMAR SON OF SHIV KUMAR Vs. THE STATE OF JHARKHAND
September 20, 2017
MISS CHITRA MITRA @ TULU MITRA Vs. DILIP KUMAR MITRA
April 3, 2017
MISS THRESIAMMA VARKEY @ SR. MARIE THERESE D/O LATE VARKEY Vs. STATE OF JHARKHAND AND ORS
March 6, 2017
MITA DEVI AND OTHERS Vs. SARJU RAM RAJAK AND OTHERS
August 18, 2017
MITHILESH KUMAR SAH Vs. STATE OF JHARKHAND
June 14, 2017
MITHILESH SINGH Vs. STATE OF JHARKHAND RANCHI
May 3, 2017
MITHILESH THAKUR Vs. STATE OF JHARKHAND
June 19, 2017
MITHILESH THAKUR Vs. STATE OF JHARKHAND
June 12, 2017
MITHLESH KUMAR ALIAS MITHILESH KUMAR KASHI NATH SINGH Vs. STATE OF JHARKHAND
March 22, 2017
MODI PROJECTS LIMITED Vs. THE UNION OF INDIA
February 4, 2017
MODI PROJECTS LIMITED Vs. EASTERN CENTRAL RAILWAYS
February 3, 2017
MOHAMMAD AKHTAR Vs. THE STATE OF BIHAR (NOW JHARKHAND) AND ANOTHER
February 15, 2017
MOHAMMAD SAJID Vs. STATE OF JHARKHAND
December 7, 2017
MOHAN KUMHAR Vs. STATE OF JHARKHAND
May 8, 2017
MOHAN MAHTO Vs. STATE OF JHARKHAND
March 6, 2017
MOHAN MAHTO Vs. STATE OF JHARKHAND
January 24, 2017
MOHAN PRASAD BALMIKI Vs. THE STATE OF JHARKHAND
March 23, 2017
MOHAN ROY, S/O LATE RAM PRASAD ROY Vs. THE STATE OF JHARKHAND & ORS.
July 27, 2017
MOHAN SINGH Vs. THE STATE OF JHARKHAND
January 25, 2017
MOHAR FANESHWAR UPADHAYA Vs. STATE OF JHARKHAND
July 27, 2017
MOHAR UPADHAYA SON OF SHRI FANESHWAR UPADHAYA Vs. THE STATE OF JHARKHAND
July 27, 2017
MOHIT PRASAD Vs. M/S. LAKHI EGG ROLL SHOP
June 21, 2017
MOKHTARUDDIN Vs. STATE OF BIHAR
January 10, 2017
MONTI BAWRIN Vs. M/S. BHARAT COKING COAL LTD.
January 4, 2017
MOSHARAF QURAISHI Vs. STATE OF JHARKHAND AND OTHERS
August 29, 2017
MOST TIPARI DEVI @ TIPRI, WIFE OF LATE RATAN MANJHI Vs. CENTRAL COAL FIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
June 14, 2017
MOST. KUMUD JAISWAL Vs. STATE OF JHARKHAND
November 30, 2017
MOST. SABEYANI LUGUN Vs. STATE OF JHARKHAND
February 10, 2017
MOST. SARITA DEVI Vs. UNITED INDIA INSURANCE CO. LTD.
August 8, 2017
MOST. SHAKUNTALA MEHTA WIFE OF LATE PRADIP KUMAR Vs. THE STEEL AUTHORITY OF INDIA LIMITED
July 13, 2017
MOTI PRAMANIK Vs. M/S BHARAT COKING COAL LIMITED
July 12, 2017
MR. MANMOHAN VERMA, SON OF LATE GOVARDHAN DAS VERMA Vs. STATE OF JHARKHAND
February 28, 2017
MRITUNJOY CHAKRABORTY Vs. SHILA CHAKRABORTY
February 28, 2017
MS AAHAA PLANNERS AND DEVELOPERS PRIVATE LIMITED Vs. HASAN RIZVI SABA
July 21, 2017
MS NIZAMIA CONSTRUCTION PRIVATE LIMITED Vs. MS JAMSHEDPUR UTILITIES AND SERVICES COMPANY LIMITED
June 30, 2017
MS. STAN COMMODITIES PRIVATE LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
November 21, 2017
MUGDHA MISHRA AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
August 29, 2017
MUKESH DUBEY @ MUKESH B DUBEY Vs. STATE OF JHARKHAND
February 27, 2017
MUKESH KUMAR Vs. STATE OF JHARKHAND
December 6, 2017
MUKESH KUMAR BARANWAL Vs. STATE OF JHARKHAND AND ANOTHER
June 7, 2017
MUKESH KUMAR PAL Vs. STATE OF JHARKHAND
August 22, 2017
MUKTESHWAR PRASAD SINGH Vs. UNION OF INDIA
July 19, 2017
MUKUL BHAGAT, S/O LATE SANTOSH LAL BHAGAT Vs. STATE OF JHARKHAND
December 19, 2017
MUKUND PRASAD JHA Vs. STATE OF JHARKHAND
September 5, 2017
MULIA DEVI @ MUNIA DEVI Vs. STATE OF JHARKHAND
May 3, 2017
MUMTAZ MALLICK @ RAJU MALLICK @ RAJU, S/O LATE MUSTAFA MALLICK Vs. THE STATE OF JHARKHAND
January 18, 2017
MUNDA OREYA ALIAS PAKLU Vs. STATE OF JHARKHAND
November 11, 2017
MUNNA KHAN ALIAS SERAJ KHAN Vs. STATE OF JHARKH
February 9, 2017
MUNNA KUMAR ALIAS RINKU KULDIP MISTRI Vs. STATE OF JHARKHAND AND ANOTHER
August 23, 2017
MUNNI DEVI Vs. CHANDESHWAR PRASAD
May 8, 2017
MUNNI DEVI Vs. SUMAN KUMAR MINZ
February 23, 2017
MUNWA DEVI @ MANWA DEVI @ BHUNESHWARI DEVI Vs. STATE OF JHARKHAND & ANR
June 30, 2017
MURARI BHAGAT Vs. STATE OF JHARKHAND
June 7, 2017
MURARI BHAGAT Vs. STATE OF JHARKHAND
February 10, 2017
MURARI GOSWAMI & ORS. Vs. STATE OF JHARKHAND AND OTHERS
October 13, 2017
MURARI KUMAR MISHRA Vs. STATE OF JHARKHAND
July 10, 2017
MURAT RAM Vs. STATE OF BIHAR
January 19, 2017
MURLIDHAR SINGH, SON OF LATE MUCHI SINGH Vs. BOKARO STEEL LIMITED
August 1, 2017
MUSLEMA KHATUN D/O LATE AZID MALLIK RESIDENT OF VILLAGE KUMARPUR, PS MAHESHPUR, DISTRICT PAKUR Vs. THE STATE OF JHARKHAND
February 14, 2017
MUSTAK SEIKH Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPTT. OF LABOUR
October 4, 2017
MUSTAQUE AHMAD @ MUSHTAQUE AHAMED @ MUSHTAQUE AHMAD Vs. STATE (THROUGH C.B.I.)
August 16, 2017
NAGIYA DEVI Vs. M/S. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
February 3, 2017
NAHUM LAKRA Vs. STATE OF JHARKHAND AND OTHERS
November 1, 2017
NAND KISHOR DUBEY, SON OF LATE M R DUBEY, RESIDENT OF VILLAGEPIRRA, P O & P S RATU, DISTRICT RANCHI Vs. STATE OF JHARKHAND
July 31, 2017
NAND KISHORE PRASAD @ KALTU Vs. THE STATE OF JHARKHAND & ORS.
July 31, 2017
NAND KISHORE ROY Vs. STATE OF JHARKHAND
July 7, 2017
NAND KISHORE TIWARY AND ORS Vs. THE STATE OF JHAKRHAND AND ANR
January 20, 2017
NAND LAL PANDEY Vs. STATE OF JHARKHAND & OTHERS
September 1, 2017
NANDA DULAL DAS Vs. STATE OF JHARKHAND
August 22, 2017
NANDLAL MAHTO, SON OF JODHI MAHTO Vs. THE STATE OF JHARKHAND
March 1, 2017
NANDLAL TIBREWAL Vs. STATE OF JHARKHAND
March 23, 2017
NANDLAL YADAV, SON OF LATE BODHI YADAV Vs. JIBLAL YADAV, SON OF LATE TEKO MAHTO
December 14, 2017
NANDO NAYAK Vs. STATE OF JHARKHAND
November 6, 2017
NANHU MAHATO Vs. STATE OF JHARKHAND
May 17, 2017
NANI MOHAN ROY Vs. UNION OF INDIA AND OTHERS
August 16, 2017
NARAYAN DAS Vs. STATE OF JHARKHAND
February 4, 2017
NARAYAN DAS Vs. CENTRAL COALFIELDS LTD. AND ORS.
June 13, 2017
NARAYAN DAS MAKKAR Vs. RAJENDRA KUMAR MAKKAR
January 4, 2017
NARAYAN GANJHU @ UPENDRA JEE Vs. THE STATE OF JHARKHAND
August 31, 2017
NARAYAN KUMHAR & ORS. Vs. THE STATE OF JHARKHAND
July 20, 2017
NARAYAN PANDIT Vs. THE UNION OF INDIA, MINISTRY OF RAILWAY,RAIL BHAWAN,GOVT. OF INDIA, NEW DELHI & ORS.
August 1, 2017
NARAYAN RAM, SON OF LATE GANGO RAM NAYAK Vs. RAJENDRA INSTITUTE OF MEDICAL SCIENCES, RANCHI
April 25, 2017
NARAYAN RAM, SON OF LATE KHAGO RAM Vs. ALLAHABAD BANK HAVING ITS HEAD OFFICE 2 NETAJI SUBHAS ROAD
July 11, 2017
NARENDRA KUMAR SINGH "NEELAM" Vs. STATE OF JHARKHAND
February 7, 2017
NARENDRA KUMAR SRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
August 23, 2017
NARENDRA MISHRA Vs. STATE OF JHARKHAND
March 28, 2017
NARENDRA MOHAN SINGH, SON OF SRI KRIPA SHANKAR SINGH Vs. DIRECTOR, DIRECTORATE OF ENFORCEMENT, 6TH FLOOR, LOKNAYAK BHAWAN, KHAN MARKET
September 7, 2017
NARENDRA PAL GARG Vs. STATE OF JHARKHAND THROUGH C B I
July 27, 2017
NARESH BAITHA Vs. STATE OF JHARKHAND
January 13, 2017
NARESH KUMAR Vs. STATE OF JHARKHAND AND OTHERS
August 9, 2017
NARESH KUMAR Vs. THE STATE OF JHARKHAND
September 13, 2017
NARESH MAHABIR LODHA Vs. DIVISIONAL FOREST OFFICER BOKARO CUM DHANBAD AND O
July 24, 2017
NARESH MANJHI S/O LATE MOTI MANJHI, R/O VILLAGE BAHERA P.O & P.S. CHARI DIST. HAZARIBAGH Vs. M/S CENTRAL COALFIELDS LTD. THROUGH ITS CHAIRMAN
January 6, 2017
NARESH PRASAD KESHRI Vs. THE STATE OF JHARKHAND AND OTHERS
November 6, 2017
NARESH SAHU Vs. STATE OF JHARKHAND
August 10, 2017
NARESH SINGH Vs. STATE OF JHARKHAND
May 3, 2017
NARGISH BANO ALIAS NARGISH BANO ANSARI Vs. STATE OF JHARKHAND AND ANOTHER
July 27, 2017
NARSARIA CONSTRUCTION PRIVATE LIMITED, RANCHI AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
January 16, 2017
NASIMUDDIN HAIDERY Vs. STATE OF JHARKHAND AND OTHERS
November 16, 2017
NATHUN SAHU Vs. STATE OF JHARKHAND
August 4, 2017
NATIONAL INSURANCE CO. LTD. Vs. TULSI BANNERJEE
May 4, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. ASMA KHATOON
February 28, 2017
NATIONAL INSURANCE COMPANY LIMITED, RANCHI Vs. RAMBILAS SINGH AND OTHERS
November 28, 2017
NATIONAL INSURANCE COMPANY LTD Vs. PRABHA NEEL SUSHMA KINDO AND OTHERS
December 1, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. GANDHWA ORAIN
May 4, 2017
NATIONAL PRINTERS, RANCHI Vs. PRINCIPAL SECRETARY, RANCHI AND OTHERS
September 19, 2017
NATIONAL PRINTERS, RANCHI (JHARKHAND) Vs. STATE OF JHARKHAND
March 1, 2017
NAVEEN PRAVEEN KINDO Vs. STATE OF JHARKHAND
November 3, 2017
NAVENDRA KUMAR YADAV Vs. STATE OF JHARKHAND
July 12, 2017
NAVIN KUMAR SINGH Vs. STATE OF JHARKHAND
January 23, 2017
NAWAL KACHHAP, SON OF LATE BIRSA KACHHAP Vs. STATE OF JHARKHAND THROUGH SECRETARY, WATER RESOUR
December 6, 2017
NAWLESH KUMAR SINHA Vs. STATE OF JHARKHAND AND ORS.
July 24, 2017
NAZIR HUSSAIN Vs. THE STATE OF JHARKHAND
March 22, 2017
NAZNI DEVI Vs. STATE OF JHARKHAND
March 8, 2017
NCC LTD. Vs. STATE OF JHARKHAND
September 13, 2017
NEELAM KUMARI Vs. STATE OF JHARKHAND AND OTHERS
November 3, 2017
NEM RAJ KOTHARI Vs. RAM DAS SAHU
February 20, 2017
NEPAL MONDAL Vs. STATE OF JHARKHAND
October 5, 2017
NEPAL RAM PRAJAPATI Vs. STATE OF JHARKHAND
July 5, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. AMNA KHATOON
May 9, 2017
NIDHU SINGH SARDAR Vs. STATE OF JHARKHAND THROUGH SECRETARY, SCHOOL EDUCATION & LITERACY DEPARTMENT, GOVT OF JHARKHAND
December 13, 2017
NIJAM MIAN Vs. THE STATE OF JHARKHAND
July 24, 2017
NIKHAT APHSHAN Vs. STATE OF JHARKHAND
August 4, 2017
NILANJAN GUHA Vs. STATE OF JHARKHAND
February 28, 2017
NILESH KUMAR ALIAS MUKESH PASWAN Vs. STATE OF JHARKHAND
April 13, 2017
NILIMA RUNDA Vs. STATE OF JHARKHAND
September 15, 2017
NIMAI PANDIT, S/O LATE JYOTISH CHANDRA PANDIT Vs. THE STATE OF JHARKHAND
November 6, 2017
NIRANJAN BIHARI RAM Vs. STATE OF JHARKHAND
August 21, 2017
NIRANJAN GOSAI Vs. THE STATE OF JHARKHAND
August 2, 2017
NIRANJAN PRASAD SAH, S/O RAGHU NATH SAH, R/O VILLAGE Vs. THE STATE OF JHARKHAND
January 20, 2017
NIRANJAN PRASAD SHRIVASTAVA Vs. SMT. DURGA SULTANIA
January 13, 2017
NIRANJAN SHARMA SON OF BHAGWAN SHARMA Vs. THE STATE OF JHARKHAND
March 3, 2017
NIRBHAY KUMAR JHA, SON OF LATE KULA NAND JHA Vs. STATE OF JHARKHAND
November 30, 2017
NIRMAL KUMAR SHAHABADI Vs. LALIT KUMAR SINHA
March 1, 2017
NIRMAL RANA Vs. THE STATE OF JHARKHAND
March 17, 2017
NISCHAL PARIHAR Vs. STATE OF JHARKHAND AND ANOTHER
July 24, 2017
NISPATI TUDU AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
July 7, 2017
NITA SINGH, Vs. STATE OF JHARKHAND
February 7, 2017
NITESHWAR PRASAD SINHA AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
August 19, 2017
NITISH KUMAR SRIVASTAVA Vs. UNION OF INDIA THROUGH CHAIRMAN
July 12, 2017
NITU PANDIT Vs. STATE OF JHARKHAND AND OTHERS
June 19, 2017
NITYANAND MAHTO Vs. THE STATE OF JHARKHAND, THROUGH THE CHIEF SECRETARY AND OTHERS
February 14, 2017
NIYOTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
November 18, 2017
NIZAM ANSARI @ SEIKH NIZAM, SON OF LATE HUSSAIN Vs. STATE OF JHARKHAND
December 2, 2017
NUNULAL MAHATO AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
July 10, 2017
NUNULAL RAZAK Vs. THE STATE OF BIHAR (NOW JHARKHAND)
July 10, 2017
NUNULAL RAZAK AND OTHERS Vs. STATE OF BIHAR
August 10, 2017
NURUDDIN @ NURUDDIN ANSARI Vs. MANKI MUNDA
July 1, 2017
NURUDDIN SK. AND ANR. Vs. SALIM SK. AND ORS.
November 8, 2017
OMIYO RANJAN JAISWAL Vs. THE STATE OF JHARKHAND
January 11, 2017
OMKAR RAM & ANR. Vs. THE STATE OF JHARKHAND & ORS.
September 5, 2017
ONKAR NATH PRASAD Vs. MAMTA DEVI
March 9, 2017
ONKAR PANDEY Vs. STATE OF JHARKHAND
February 2, 2017
ONKAR PRASAD BHAGAT Vs. STATE OF JHARKHAND
December 14, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. BIDESHI YADAV
May 8, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. MUNWA DEVI AND ORS
November 17, 2017
ORIENTAL INSURANCE COMPANY LIMITED DEOGHAR BRANCH, DEOGHAR Vs. BINAY KUMAR GUPTA SON OF SURYAKANT GUPTA
December 11, 2017
ORIENTAL INSURANCE COMPANY LIMITED, RANCHI Vs. SUDHNI KHERWAR ALIAS BUDHNI KHERWAR AND OTHERS
April 18, 2017
OSHIHAR PRASAD Vs. UNION OF INDIA
August 30, 2017
P V L N PRASAD Vs. STATE OF JHARKHAND AND ANOTHER
July 17, 2017
P.S. SIDHGORA, DISTRICT EAST SINGHBHUM AT JAMSHEDPUR AND OTHERS Vs. THE STATE OF JHARKHAND THROUGH THE SECRETARY
January 10, 2017
PABRIT PODDAR Vs. STATE OF JHARKHAND
June 20, 2017
PACHKALI DEVI AND OTHERS Vs. SALIK TIWARI AND OTHERS
December 8, 2017
PAIKIRA DIGGI @ DASA @ JULUS DIGGI Vs. STATE OF JHARKHAND
April 11, 2017
PAKUR LARGE AREA MULTI PURPOSE SOCIETY (LAMPS) LTD., PAKUR Vs. THE STATE OF JHARKHAND
August 17, 2017
PANCHAM SINGH Vs. STATE OF JHARKHAND
February 10, 2017
PANCHU GOSWAMI Vs. STATE OF BIHAR
May 16, 2017
PANDE RATNESHWARI PRASAD, S/O LATE PANDE PARMESHWARI PRASAD Vs. STATE THROUGH SUPERINTENDENT OF POLICE
November 18, 2017
PANDEY NIRANJAN SRIVASTAVA Vs. STATE OF JHARKHAND
January 18, 2017
PANKAJ AGARWAL Vs. STATE OF JHARKHAND
October 4, 2017
PANKAJ CHAMRU DAYAL LAKRA Vs. STATE OF JHARKHAND AND OTHERS
July 5, 2017
PANKAJ JEET SINGH S/O PRABHU JEET SINGH Vs. STATE OF JHARKHAND AND ANOTHER
October 10, 2017
PANKAJ KUMAR Vs. STATE OF JHARKHAND THROUGH SECRETARY FOREST ENVIRONMENT
December 12, 2017
PANKAJ KUMAR Vs. THE STATE OF JHARKHAND & ORS.
October 13, 2017
PANKAJ KUMAR JAISWAL Vs. STATE OF JHARKHAND
January 3, 2017
PANKAJ LAKRA Vs. STATE OF JHARKHAND
July 5, 2017
PANKAJ ROSHAN LAL AGARWAL Vs. STATE OF JHARKHAND AND OTHERS
October 4, 2017
PANKAJ SRIVASTAVA Vs. THE STATE OF JHARKHAND
March 22, 2017
PAPPU ROUT Vs. STATE OF JHARKHAND
May 1, 2017
PAPPU SINGH Vs. STATE OF JHARKHAND
July 14, 2017
PARAM HANS JHA, SON OF LATE MADHUKANT JHA, RESIDENT OF PLOT NO : 65, ANAND VIHAR SOCIETY, BHATIA BASTI, P.O. & P.S. Vs. THE STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY, PROJECT BUILDING, P.O. & P.S.
February 8, 2017
PARAS NATH MAHTO Vs. THE STATE OF JHARKHAND
March 23, 2017
PARAS RABIDAS Vs. JHARKHAND STATE ELECTRICITY BOARD
July 18, 2017
PARAS SAHU AND ANR. Vs. THE STATE OF JHARKHAND
April 20, 2017
PARIJAT VYAPAR PRIVATE LIMITED, THROUGH ITS CONSTITUTED ATTORNEY VED NATH BANERJEA Vs. MAHESH KUMAR KEJRIWAL SON OF MURARI MOHAN KEJRIWAL
December 12, 2017
PARMANAD VISHWAKARMA Vs. STATE OF JHARKH
May 11, 2017
PARMANAND PASWAN Vs. THE STATE OF JHARKHAND
September 7, 2017
PARMESHWAR GOPE Vs. STATE OF JHARKHAND
February 16, 2017
PARMESHWAR JHA, SON OF LATE MAHABIR JHA Vs. STATE OF JHARKHAND
May 16, 2017
PARSURAM TUDDU @ PASIYA TUDU Vs. STATE OF JHARKHAND
July 13, 2017
PARTHA KUMAR DEY Vs. STATE OF JHARKHAND
September 5, 2017
PARVEEN KUMAR HEMBRUM Vs. STATE OF JHARKHAND
January 25, 2017
PARWATI GAGRAI Vs. GENERAL MANAGER
July 13, 2017
PASCAL SAMAD AND ORS. Vs. STATE OF JHARKHAND AND ORS.
November 1, 2017
PATHANI PINGUA Vs. STATE OF JHARKHAND
June 20, 2017
PATI ORAON Vs. STATE OF JHARKHAND
February 28, 2017
PATRAS HORO, SON OF LATE JOHN HORO, RETIRED ASSISTANT TEACHER, NIRMALA HIGH SCHOOL, MAHAUGAON, LAPUNG Vs. THE STATE OF JHARKHAND & ORS.
March 6, 2017
PATRIK BARA Vs. STATE OF JHARKHAND
July 27, 2017
PAWAN KUMAR Vs. STATE OF JHARKHAND
April 20, 2017
PAWAN KUMAR MANDAL Vs. STATE OF JHARKHAND AND OTHERS
January 4, 2017
PAWAN KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH A C B
November 29, 2017
PAWAN PASWAN Vs. STATE OF JHARKHAND
July 21, 2017
PAWAN SINGH CHOUDHARY & ORS Vs. STATE OF JHARKHAND & ORS
December 19, 2017
PETER EMMANUEL BHENGRA SON OF NIKODIM BHENGRA Vs. THE STATE OF JHARKHAND AND OTHERS
March 27, 2017
PETER V. JOHN Vs. UNION OF INDIA
March 16, 2017
PHILBIYUS BARLA Vs. STATE OF JHARKHAND
June 16, 2017
PHOOLZADI KHATOON Vs. UNION OF INDIA AND ORS.
September 15, 2017
PHULESHWAR RANA SON OF LATE INDER RANA Vs. STATE OF JHARKHAND
November 2, 2017
PINKI KUMARI @ PINKI DEVI Vs. STATE OF JHARKHAND
September 7, 2017
PINTU KUMAR PRABHAT SINGH AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
July 3, 2017
PINTU KUMAR SINGH Vs. CENTRAL COALFIELDS LTD
June 20, 2017
PITRU MUNDA Vs. STATE OF JHARKHAND
September 16, 2017
PIUS LAKRA SON OF ELIAS LAKRA Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
December 7, 2017
PIYASHI DEVI Vs. M/S CENTRAL COALFIELDS LIMITED RANCHI
March 10, 2017
PIYASO DEVI Vs. STATE OF JHARKHAND
August 8, 2017
POKHAN MAHTO AND OTHERS Vs. STATE OF JHARKHAND
July 17, 2017
POONAM DEVI Vs. MANOJ KUMAR GUPTA
June 12, 2017
POONAM KUMARI Vs. THE STATE OF JHARKHAND & ORS.
July 21, 2017
POONAM RAI Vs. STATE OF JHARKHAND AND ORS.
October 31, 2017
PRABHA DEVI Vs. STATE OF JHARKHAND
November 6, 2017
PRABHA DEVI, W/O LALMANI YADAV Vs. THE STATE OF JHARKHAND
February 20, 2017
PRABHAS H. KUMAR VISHWAKARMA Vs. STATE OF JHARKHAND
April 25, 2017
PRABHAT KUMAR Vs. THE STATE OF JHARKHAND
November 20, 2017
PRABHAT KUMAR PAUL, SON OF BIJAY PAUL Vs. THE STATE OF JHARKHAND AND ORS.
October 31, 2017
PRABHAWATI KUMARI Vs. THE STATE OF JHARKHAND AND ORS.
September 11, 2017
PRABHU DAYAL KHANDELWAL SON OF LATE MADAN LAL KHANDELWAL Vs. THE STATE OF JHARKHAND AND OTHERS
November 14, 2017
PRABHU RAM Vs. STATE OF JHARKHAND
June 8, 2017
PRABIR KUMAR DAS Vs. STATE OF JHARKHAND
August 16, 2017
PRABIR KUMAR DAS Vs. STATE OF JHARKHAND
July 3, 2017
PRADEEP KUMAR AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
October 11, 2017
PRADEEP KUMAR CHAURASIA Vs. SAROJ KUMAR AND OTHERS
April 25, 2017
PRADEEP KUMAR ROY Vs. THE STATE OF JHARKHAND
May 5, 2017
PRADEEP KUMAR SINGH Vs. SMT. SAHODARA DEVI @ LILAWATI DEVI
January 10, 2017
PRADEEP RAMANI AND ORS Vs. STATE OF JHARKHAND
July 12, 2017
PRADEEP SINGH Vs. STATE OF JHARKHAND
March 21, 2017
PRADEEP YADAV Vs. STATE OF JHARKH
June 19, 2017
PRADIP MALLICK Vs. DEB KUMAR BANERJEE
March 3, 2017
PRADIP MUKHERJEE, SON OF LATE K.C. MUKHERJEE Vs. THE STATE OF JHARKHAND
May 4, 2017
PRADIP PRASAD Vs. STATE OF JHARKHAND
July 5, 2017
PRAHLAD SINGH Vs. STATE OF JHARKHAND
February 10, 2017
PRAKASH BHUSHAN Vs. THE STATE OF JHARKHAND
October 5, 2017
PRAKASH MUNDA Vs. BHARAT SANCHAR NIGAM LIMITED
March 10, 2017
PRAKASH RAJAK Vs. STATE OF JHARKHAND
September 13, 2017
PRAKASH SHAMBHU MANJHI AND OTHERS Vs. NUNLAL MAHTO AND OTHERS
November 30, 2017
PRAMILA MANDAL, WIFE OF LATE PRAMATHA MANDAL, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
January 17, 2017
PRAMOD DUTTA Vs. STATE OF JHARKHAND
April 3, 2017
PRAMOD KUMAR MANDAL Vs. THE STATE OF JHARKHAND ORS.
November 14, 2017
PRAMOD KUMAR VERMA Vs. BIRSA AGRICULTURE UNIVERSITY
August 21, 2017
PRAMOD KUMAR, S/O SRI RAM SEVAK SINGH Vs. EASTERN COALFIELDS LIMITED
July 3, 2017
PRAMOD LAKRA, S/O LATE BIRSA ORAON Vs. THE STATE OF JHARKHAND & ORS.
June 19, 2017
PRAMOD ORAON @ PRAMOD RAM Vs. STATE OF JHARKHAND
March 22, 2017
PRAMOD PRASAD GUPTA ALIAS PRAMOD GUPTA Vs. UNION OF INDIA
July 17, 2017
PRAMOD THAKUR @ PRAMOD PRAMANIK Vs. THE STATE OF JHARKHAND AND ANOTHER
October 31, 2017
PRANAV GAHLOT @ PRANAV KUMAR GAHLOT Vs. STATE OF JHARKHAND
April 7, 2017
PRASHANT KUMAR MISHRA Vs. STATE OF JHARKHAND
June 20, 2017
PRATIMA JAYASWAL Vs. STATE OF JHARKHAND AND OTHERS
April 28, 2017
PRAVEEN BISHRAM KULLU Vs. STATE OF JHARKHAND AND OTHERS
December 15, 2017
PRAVEEN KUMAR LALL Vs. THE STATE OF JHARKHAND
February 17, 2017
PRAVEEN KUMAR THAKUR AND ANR Vs. THE STATE OF JHARKHAND & ORS.
January 6, 2017
PRAYAG TENDU LEAVES PROCESSING COMPANY Vs. COMMISSIONER OF INCOME TAX
October 12, 2017
PRAYAG YADAV Vs. STATE OF JHARKHAND AND OTHERS
October 5, 2017
PREETPAL KOUR Vs. STATE OF JHARKHAND
November 10, 2017
PREM FUL KUMARI Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN-CUM MANAGING DIRECTOR
April 28, 2017
PREM KUMAR DAS @ PREM DAS Vs. STATE OF JHARKHAND
January 25, 2017
PREM KUMAR SON OF RAMESHWAR PRASAD Vs. BOKARO STEEL LIMITED, BOKARO STEEL CITY, DISTRICT: BOKARO & ORS.
November 22, 2017
PREM NATH MAHATO, SON OF LALIT MOHAN MAHATO Vs. THE STATE OF JHARKHAND
March 6, 2017
PREM PRAKASH HORO Vs. STATE OF JHARKHAND AND ANOTHER
August 9, 2017
PREM SAO @ PREM Vs. STATE OF JHARKHAND
January 19, 2017
PREM SURIN Vs. STATE OF JHARKHAND
April 20, 2017
PREMA DEVI Vs. KUSHUM SINGH
April 4, 2017
PREMA NAND PANDIT, S/O LATE SHYAM LAL PANDIT Vs. BHARAT SANCHAR NIGAM LIMITED THROUGH CHIEF MANAGING DIRECTOR
August 24, 2017
PRINCE KHAN, SON OF NASIR KHAN, RESIDENT OF NABI NAGAR, KAMARMAKDUMI, WASEPUR, P.O. B. POLYTECHNIC, P.S. BANK MORE, DISTRICT Vs. STATE OF JHARKHAND
February 23, 2017
PRIYA MALA D/O LATE PRAMOD MISHRA Vs. STATE OF JHARKHAND AND OTHERS
November 6, 2017
PROF. SANTOSH KUMAR SHARMA Vs. STATE OF JHARKHAND & ORS.
November 18, 2017
PUJA ISPAT TRADING Vs. STATE BANK OF INDIA
June 13, 2017
PUJA KUMARI Vs. UNION OF INDIA
February 9, 2017
PUNNI DEVI, WIFE OF LATE TULSI RAVI DAS Vs. BHARAT COOKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
January 13, 2017
PUNNI DEVI, WIFE OF LATE TULSI RAVI DAS Vs. BHARAT COOKING COAL LIMITED THROUGH ITS CHAIRMAN-C
January 13, 2017
PURAS SAHU Vs. STATE OF JHARKHAND
April 20, 2017
PURUSHOTTAM LAL SHARMA Vs. STATE OF JHARKHAND AND OTHERS
September 6, 2017
PURUSHOTTAM PRASAD, SON OF LATE RAM BRICHH SAO AND ORS. Vs. THE STATE OF JHARKHAND
January 27, 2017
PUSHPA DEVI Vs. STATE OF JHARKHAND
January 25, 2017
PUSIYA DEVI Vs. STATE OF JHARKHAND AND ANOTHER
December 11, 2017
QUADIR KHAN @ KADIR KHAN Vs. STATE OF JHARKHAND
December 12, 2017
R. S. SHARMA, SON OF LATE M.D. SHARMA, SECRETARY, D.A.V. COLLEGE MANAGEMENT COMMITTEE, RESIDENT OF CHITRAGUPTA ROAD, P.O. & P.S. NEW DELHI, NEW DELHI Vs. THE STATE OF JHARKHAND
March 1, 2017
RABBANI BALLE MIA Vs. STATE OF JHARKHAND
April 13, 2017
RABI NARAYAN MUKHERJEE Vs. UNITED BANK OF INDIA
August 11, 2017
RABINDRA KUMAR BASANT Vs. STATE OF JHARKH
June 30, 2017
RABINDRA KUMAR MISHRA SON OF SHRI BHAGWAT DATT MISHRA Vs. CHAIRMAN VANANCHAL GRAMIN BANK
May 4, 2017
RABISHWAR BASAK Vs. STATE OF JHARKHAND AND OTHERS
July 21, 2017
RABISHWAR RAVISHWAR TUDU Vs. STATE OF JHARKHAND
October 14, 2017
RADHA DEVI Vs. JHARKHAND STATE HOUSING BOARD, RANCHI
November 17, 2017
RADHA KRISHAN PANDEY & ORS. Vs. STATE OF JHARKHAND & ORS
November 7, 2017
RADHE MANJHI, SON OF LATE RAM MANJHI Vs. CENTRAL COAL FIELDS LIMITED
May 5, 2017
RADHESHYAM PRASAD SINGH Vs. STATE OF JHARKHAND
July 7, 2017
RAGHU MAHTO Vs. STATE OF JHARKHAND
February 22, 2017
RAGHU MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
December 4, 2017
RAGHU NATH MAHTO Vs. STATE OF JHARKHAND
July 19, 2017
RAGHUBIR MAHTO Vs. CHANDRA NATH KARMALI
November 2, 2017
RAGHUNANDAN KOERIE Vs. STATE OF JHARKHAND
January 10, 2017
RAGHUNATH RAM Vs. STATE OF JHARKHAND
July 24, 2017
RAGINI SINHA Vs. STATE OF JHARKHAND
March 18, 2017
RAHIMUDDIN ANSARI Vs. CENTRAL COAL FIELDS LTD , REPRESENTED THROUGH ITS
August 19, 2017
RAHUL @ RAHUL GUPTA, AND ORS. Vs. STATE OF JHARKHAND AND ANR.
June 20, 2017
RAHUL ANAND Vs. STATE OF JHARKHAND AND OTHERS
April 6, 2017
RAHUL DEV SHARMA Vs. SRI SUBHASH PRASAD SINGH AND ORS
July 7, 2017
RAHUL KUMAR Vs. THE STATE OF JHARKHAND
August 30, 2017
RAHUL KUMAR SHANKARKA Vs. STATE OF JHARKHAND THROUGH C B I
September 19, 2017
RAIL GAGRAI Vs. STATE OF JHARKHAND
July 14, 2017
RAITU KHAN Vs. STATE OF JHARKHAND
September 14, 2017
RAJ KISHORE PRASAD SON OF LATE YAMUNA PRASAD Vs. STATE OF JHARKHAND
December 8, 2017
RAJ KUMAR BHAGAT, SON OF LATE GANESH LAL BHAGAT, RESIDENT OF PS DOMERSOL, PO PAKURIA, DIST. PAKUR Vs. THE STATE OF JHARKHAND
January 11, 2017
RAJ KUMAR DANGI Vs. STATE OF JHARKHAND
July 10, 2017
RAJ KUMAR DAS Vs. STATE OF JHARKHAND
December 19, 2017
RAJ KUMAR ORAON Vs. STATE OF BIHAR
February 9, 2017
RAJ KUMAR PRASAD @ KALU Vs. THE STATE OF JHARKHAND
April 4, 2017
RAJ KUMAR TANTI Vs. STATE OF JHARKHAND
January 9, 2017
RAJ KUMAR VERMA Vs. STATE OF JHARKHAND
December 11, 2017
RAJ ROUSHAN TIWARI, S/O SHANKAR TIWARI Vs. THE STATE OF JHARKHAND
March 22, 2017
RAJAK ANSARI Vs. STEEL AUTH.OF INDIA LTD.
July 19, 2017
RAJAN Vs. CENTRAL COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR HAVING ITS OFFICE AT DARBHANGA HOUSE, RANCHI, P.O.
March 10, 2017
RAJEEV KUMAR AND OTHERS Vs. STATE OF JHARKHAND
July 5, 2017
RAJEEV KUMAR SINGH Vs. THE STATE OF JHARKHAND
February 23, 2017
RAJEEV LOCHAN PANDEY Vs. KRISHNA JHA
November 28, 2017
RAJENDRA BADAIK, SON OF LATE JOKHNA BADAIK Vs. THE STATE OF JHARKHAND AND OTHERS
September 19, 2017
RAJENDRA MAHTO S/O LATE BASUDEO MAHTO AND OTHERS Vs. THE STATE OF JHARKHAND
June 9, 2017
RAJENDRA MISTRI Vs. BHARAT COKING COAL LTD.
November 6, 2017
RAJENDRA PANDEY Vs. STATE OF JHARKHAND
February 13, 2017
RAJENDRA PASWAN Vs. STATE OF JHARKHAND
March 21, 2017
RAJENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
October 10, 2017
RAJENDRA PRASAD THAKUR & ORS. Vs. THE STATE OF JHARKHAND AND ORS.
October 13, 2017
RAJENDRA SINGH Vs. STATE OF JHARKHAND
September 18, 2017
RAJENDRA SINGH Vs. STATE OF JHARKHAND
August 3, 2017
RAJESH DUBEY @ RAJESH KUMAR DUBEY Vs. STATE OF JHARKHAND
May 10, 2017
RAJESH GANJHU Vs. THE STATE OF JHARKHAND
February 22, 2017
RAJESH KUMAR Vs. C B I
June 29, 2017
RAJESH KUMAR Vs. SANJAY KUMAR AGARWAL
May 17, 2017
RAJESH KUMAR JHA Vs. SANJEETA JHA
November 7, 2017
RAJESHWAR PRASAD SINGH, SON OF LATE RAM JANAM SINGH Vs. THE JHARKHAND STATE ELECTRICITY BOARD
July 26, 2017
RAJESHWAR PRASAD, SON OF LATE SHEO SHARAN PRASAD Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
July 20, 2017
RAJESHWAR SHEO SHARAN PRASAD Vs. JHARKHAND URJA VIKASH NIGAM LIMITED
July 20, 2017
RAJESHWARI PRASAD Vs. DRAUPADI DEVI AND OTHERS
November 1, 2017
RAJIB LOHAR Vs. STATE OF JHARKHAND
July 17, 2017
RAJIV KUMAR PASWAN Vs. THE STATE OF JHARKHAND
April 21, 2017
RAJIV SABLOK Vs. STATE OF JHARKHAND
August 2, 2017
RAJIVE KUMAR SON OF LATE UDAY PRATAP SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT
November 13, 2017
RAJNEESH MISRA Vs. THE UNION OF INDIA
January 17, 2017
RAJNI KANT @ RAJNI KANT VERMA Vs. STATE OF JHARKHAND
September 7, 2017
RAJU KHOYA Vs. STATE OF JHARKHAND
July 26, 2017
RAJU KUMAR SINGH, SON OF JAINATH SINGH Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS
August 11, 2017
RAJU RANJAN PRASAD AND ORS. Vs. THE STEEL AUTHORITY OF INDIA LIMITED AND ORS.
November 20, 2017
RAJU SAW @ RAJU SAHU Vs. STATE OF JHARKHAND
August 10, 2017
RAJU SHARMA Vs. UNION OF INDIA
April 24, 2017
RAKESH CHOUBEY, SON OF SRI ANUP NATH CHOUBEY Vs. THE STATE OF JHARKHAND AND OTHERS
November 22, 2017
RAKESH KUMAR Vs. STATE OF JHARKHAND
September 19, 2017
RAKESH KUMAR Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
May 9, 2017
RAKESH KUMAR AGARWAL Vs. SUNITA AGARWAL
June 19, 2017
RAKESH KUMAR DUBEY Vs. STATE OF JHARKHAND
August 30, 2017
RAKESH KUMAR S/O LAXMAN ROY Vs. STATE OF JHARKHAND AND OTHERS
October 11, 2017
RAKHI KUMARI @ RAKHI KUMARI MISHRA Vs. SUBHASH KUMAR MISHRA
January 12, 2017
RAM ACHAL PRAJAPATI Vs. STATE OF JHARKHAND
April 26, 2017
RAM BAHADUR SINGH Vs. THE STATE OF JHARKHAND
January 10, 2017
RAM BHAGAT KORVA Vs. STATE OF JHARKHAND
September 9, 2017
RAM BRIKSH BELDAR, S/O LATE RAM SAHAY BELDAR Vs. THE STATE OF JHARKHAND
February 6, 2017
RAM BRIKSH SINGH Vs. STATE OF JHARKHAND
April 20, 2017
RAM CHANDER PANDEY SON OF LATE TALKESHWAR PANDEY Vs. UNION OF INDIA AND ORS.
February 23, 2017
RAM CHANDRA HANSDA Vs. STATE OF JHARKHAND
July 25, 2017
RAM DAS AND ANOTHER Vs. STATE OF JHARKHAND
April 12, 2017
RAM DAS SON OF LATE LALKU DAS Vs. BHARAT COKING COAL LTD
July 11, 2017
RAM DAYAL MAHTO, SON OF MUKHWA MAHTO Vs. STATE OF JHARKHAND & ORS.
January 20, 2017
RAM DULAR KUMHAR Vs. BHARAT COKING COAL LIMITED
July 4, 2017
RAM EKBAL CHAUDHARY RAMAN, S/O LATE RAMDIN CHOUDHARY Vs. THE STATE OF JHARKHAND
February 17, 2017
RAM GOPAL Vs. PRAVIN KUMAR MEHTA
July 13, 2017
RAM JANAM SINGH Vs. STATE OF JHARKHAND
February 22, 2017
RAM JANKI MISTRY Vs. STATE OF BIHAR
January 23, 2017
RAM JATAN SINGH Vs. BHARAT COKING COAL LIMITED, THROUGH ITS MANAGING DIRECTOR
October 10, 2017
RAM KISHOR SINGH ARBIND Vs. THE STATE OF JHARKHAND & ORS.
March 24, 2017
RAM KUMAR RAM SON OF LATE BANARSI RAM Vs. STATE OF JHARKHAND
March 1, 2017
RAM LAKHAN MAHTO Vs. STATE OF JHARKHAND
July 17, 2017
RAM LAL RAWANI, S/O LATE BIRU RAWANI Vs. BHARAT COKING COAL LIMITED
January 13, 2017
RAM NANDAN NONIA Vs. CENTRAL COALFIELDS LTD AND OTHERS
November 16, 2017
RAM NARESH JHA Vs. STATE OF JHARKHAND
June 20, 2017
RAM NARESH PRASAD Vs. STATE OF JHARKHAND
December 6, 2017
RAM NATH SINGH, S/O LATE JANKI SINGH Vs. STATE OF JHARKHAND
November 3, 2017
RAM NIHORA SINGH Vs. BHARAT COKING COAL LIMITED AND OTHERS
July 26, 2017
RAM RAJ MAHTO SON OF YADUNANDAN MAHTO Vs. THE STATE OF JHARKHAND
November 6, 2017
RAM SINGAR SINGH Vs. STATE OF JHARKHAND
July 19, 2017
RAM SINGH BIRUA Vs. STATE OF JHARKHAND
July 12, 2017
RAM SUNDAR MUNDA Vs. CENTRAL COALFIELD LTD
June 20, 2017
RAM UDGAR SINGH, SON OF LATE MISRI SINGH Vs. THE STATE OF JHARKHAND
May 4, 2017
RAMA BAI, WIFE OF LATE AMAR LAL Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN
March 3, 2017
RAMA KANT SAHAY Vs. STATE OF JHARKHAND
August 30, 2017
RAMANAND JHA " RAMANA" Vs. STATE OF JHARKHAND
April 21, 2017
RAMANAND PRASAD SINGH, SON OF LATE JITENDRA PRASAD SINGH Vs. THE STATE OF JHARKHAND AND ORS.
June 9, 2017
RAMANAND SAH Vs. GENERAL MANAGER, STEEL AUTHORITY OF INDIA LIMITED
November 7, 2017
RAMANUJ PRASAD Vs. STATE OF JHARKHAND, THROUGH SECRETARY
December 6, 2017
RAMASHANKAR SINGH Vs. STATE OF JHARKHAND AND OTHERS
April 26, 2017
RAMASHISH RAM Vs. STATE OF JHARKHAND AND ORS
December 11, 2017
RAMAUJ PANDEY Vs. URMILA PANDEY & ORS.
March 23, 2017
RAMAUTAR MAHTO Vs. STATE OF JHARKHAND
July 17, 2017
RAMAWATAR KUMAR CHANDRAVANSI Vs. FOOD CORPORATION OF INDIA
June 20, 2017
RAMBALI DAS Vs. STATE OF JHARKHAND
January 20, 2017
RAMBILAS SINGH AND ORS. Vs. THE STATE OF JHARKHAND
July 20, 2017
RAMCHANDRA YADAV SON OF SRI PRAYAG MAHATO Vs. THE STATE OF JHARKHAND THROUGH THE DIRECTOR GENERAL OF POLICE, RANCHI HAVING ITS OFFICE AT DHURWA, PO AND PS DHURWA, DISTRICT RANCHI
January 17, 2017
RAMDEO KANSHI Vs. STATE OF JHARKHAND
November 6, 2017
RAMENDRA KUMAR SINGH Vs. STATE OF JHARKHAND THROUGH SECRETARY
May 16, 2017
RAMESH CHANDRA HAZAM Vs. THE STATE OF JHARKHAND AND ORS
June 7, 2017
RAMESH CHANDRA PANDEY, S/O LATE JAGDISH PANDEY Vs. THE STATE OF JHARKHAND
October 9, 2017
RAMESH CHANDRA S/O JAGDISH PANDEY Vs. STATE OF JHARKHAND
October 9, 2017
RAMESH KACHCHAP Vs. CENTRAL MINE PLANNING & DESIGN INSTITUTE LIMITED
June 16, 2017
RAMESH MURMU, SON OF ROSHEN MURMU, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
April 11, 2017
RAMESH PRASAD BHAGAT S/O NARSINGH PRASAD BHAGAT Vs. STATE OF JHARKHAND
November 6, 2017
RAMESH PRASAD GUPTA Vs. STATE OF JHARKHAND AND OTHERS
June 29, 2017
RAMESH PRASAD SINHA Vs. STATE OF JHARKHAND AND OTHERS
October 9, 2017
RAMESH SINGH Vs. STATE OF JHARKHAND
October 13, 2017
RAMESH THAKUR @ BAGULA Vs. STATE OF JHARKHAND
June 7, 2017
RAMESH THAKUR AND ORS. Vs. THE STATE OF JHARKHAND
April 24, 2017
RAMESH THAKUR AND OTHERS Vs. STATE OF JHARKHAND
November 6, 2017
RAMJEE POWER CONSTRUCTION LTD. Vs. JHARKHAND URJA VIKAS NIGAM LTD.
March 22, 2017
RAMJI RANA Vs. STATE OF JHARKHAND
April 20, 2017
RAMJI SAHDEO SAO Vs. STATE OF JHARKH
April 10, 2017
RAMJI SINGH, SON OF LATE MOHAN SINGH Vs. STATE OF JHARKHAND
December 12, 2017
RAMNATH SAMANT Vs. STATE OF JHARKHAND
April 26, 2017
RAMOUTAR SINGH SON OF LATE BALDEO SINGH AND OTHERS Vs. THE STATE OF JHARKHAND AND ANOTHER
February 16, 2017
RAMPAL SINGH Vs. STATE OF JHARKHAND
February 15, 2017
RAMSWARUP RAVIDAS Vs. CENTRAL COALFIELDS LIMITED (C C L ), RANCHI
October 30, 2017
RAMU HANRI, S/O LATE PUBHU HANRI Vs. JHARKHAND MINERAL AREA DEVELOPMENT AUTHORITY, (IN SHORT JHAMADA)
March 27, 2017
RAMU KUMAR, SON OF SRI AJAY KUMAR SINGH, RESIDENT OF VILLAGE: KAMGARPUR, P.O: KAMGARPUR, P.S. HUSSAINABAD, DIST: PALAMAU, JHARKHAND Vs. STATE OF JHARKHAND
January 10, 2017
RAMU PAHAN Vs. THE STATE OF JHARKHAND
December 2, 2017
RAMZAN KHAN Vs. STATE OF JHARKHAND AND OTHERS
November 6, 2017
RANI DEVI Vs. STATE OF JHARKHAND
July 18, 2017
RANJAN DEB Vs. STATE OF JHARKHAND
August 7, 2017
RANJAN KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY
November 20, 2017
RANJANA KUMARI Vs. STATE OF JHARKHAND
April 18, 2017
RANJEET KUMAR GUPTA, SON OF JANKI SAW Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, PE
November 3, 2017
RANJIT KUMAR JAISWAL, SON OF BAL KISHORE PRASAD JAISWAL Vs. THE STATE OF JHARKHAND
February 9, 2017
RANJIT KUMAR KUSHWAHA @ RANJIT KUMAR Vs. SARITA PRAKASH AND ORS.
April 25, 2017
RANJIT KUMAR LAL Vs. THE STATE OF JHARKHAND THROUGH THE ...
December 18, 2017
RANJIT KUMAR PRAMANIK SON OF SONARAM PRAMANIK, RESIDENT OF FLAT NO. C/12, CIVIL COURT AREA, CAMP Vs. JHARKHAND PUBLIC SERVICE COMMISSION, THROUGH ITS CHAIRMAN, HAVING ITS OFFICE AT CIRCULAR ROAD, RANCHI
March 3, 2017
RANJIT KUMAR SAHU Vs. THE STATE OF JHARKHAND AND ORS.
November 1, 2017
RANJIT KUMAR SINGH Vs. STATE OF JHARKHAND
July 1, 2017
RANJIT KUMAR, SON OF LATE KAMALDEB LAL Vs. THE MANAGEMENT OF BHARAT COKING COAL LIMITED LOYABAD COLLIERY
August 23, 2017
RANJIT MAHTO Vs. STATE OF JHARKHAND
August 24, 2017
RANJU KUMARI Vs. STATE OF JHARKHAND
February 8, 2017
RANJU PRASAD Vs. UNION OF INDIA
September 13, 2017
RANVIJAY NARAYAN SINGH Vs. STATE OF JHARKHAND
December 18, 2017
RASHMI REKHA NAG Vs. STATE OF JHARKHAND
July 11, 2017
RASUL SARDAR MIAN AND OTHERS Vs. STATE OF JHARKHAND
July 17, 2017
RATAN KUMAR CHOUBEY Vs. UNION OF INDIA
March 2, 2017
RATIKANTA GIRI Vs. THE STATE OF JHARKHAND
August 4, 2017
RAVAN MURMU Vs. STATE OF JHARKHAND
July 24, 2017
RAVAN ROY Vs. THE STATE OF BIHAR.
January 4, 2017
RAVI KUMAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR (BIHAR)
January 12, 2017
RAVI KUMAR Vs. THE STATE OF JHARKHAND
August 25, 2017
RAVI KUMAR Vs. UNION OF INDIA
June 16, 2017
RAVI KUMAR BISWAS @ RABI KUMAR BISWAS@ RAVI KUMAR Vs. THE STATE OF JHARKHAND
March 1, 2017
RAVI SHANKAR Vs. STATE OF JHARKHAND
August 27, 2017
RAVI SHANKAR PRASAD SINGH Vs. STATE OF JHARKHAND
December 6, 2017
RAVI SHANKAR SINGH AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
June 15, 2017
RAVINDRA BIRDA RAI Vs. STATE OF JHARKHAND AND OTHERS
August 18, 2017
RAVINDRA KUMAR MUKHERJEE @ RAVINDRA NATH MUKHERJEE Vs. SMT. DHEERA CHATERJEE
July 12, 2017
RAVINDRA NATH Vs. STATE OF JHARKHAND
July 26, 2017
RAVINDRA SINGH Vs. STATE OF JHARKHAND AND OTHERS
December 4, 2017
RAWEL KAUR AND OTHERS Vs. SARDAR MANJEET SINGH BAGGA & OTHERS
December 7, 2017
RAYAN XAVIER Vs. THE STATE OF JHARKHAND
August 28, 2017
REKHA DEVI Vs. THE UNION OF INDIA
April 28, 2017
REKHA DEVI AGRAWAL Vs. STATE OF JHARKHAND
June 20, 2017
REKHA KUMARI BARNWAL Vs. STATE OF JHARKHAND THROUGH SECRETARY
May 16, 2017
REKHA SHANKAR Vs. KUMUD KUMAR JHA
February 3, 2017
REKHA SHARMA Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
December 6, 2017
RELIANCE PETROL PUMP Vs. STATE OF JHARKHAND
August 29, 2017
REMAY KARWA Vs. STATE OF JHARKH
May 10, 2017
RENU AKHILESHWAR PRASAD Vs. STATE OF JHARKHAND AND OTHERS
October 11, 2017
RENU KUMARI Vs. THE STATE OF JHARKHAND
April 21, 2017
RENUKA SAHANI Vs. STATE OF JHARKHAND AND ANOTHER
November 7, 2017
RIAZ KHAN FARIDI, S/O OF SH. SHAMSUDDIN KHAN Vs. THE STATE OF JHARKHAND
August 9, 2017
RIJHAN RAM SON OF RAMNANDAN RAM Vs. STATE OF JHARKHAND
June 30, 2017
RINKU BARUA Vs. STATE OF JHARKHAND
August 16, 2017
RINKU DEVI, WIFE OF LATE DHANANJAY SINGH @ BABLU S Vs. ABHIMANYU SINGH, SON OF BISHUNDEO SINGH
July 20, 2017
RISHI KANT ANIL SINHA Vs. STATE OF JHARKHAND AND OTHERS
July 18, 2017
RITA DEVI, WIFE OF SANTOSH REWANI Vs. STATE OF JHARKHAND
December 4, 2017
RITA SINHA Vs. STATE OF JHARKHAND
September 1, 2017
RITLAL MANDAL Vs. STATE OF JHARKHAND
October 4, 2017
ROBIN OJHA Vs. STATE OF JHARKHAND
October 13, 2017
ROHAN MAHTO Vs. STATE OF JHARKHAND
August 31, 2017
ROHIT RAM @ ROHIT KUMAR RAM, SON OF BINOD RAM Vs. THE STATE OF JHARKHAND
March 17, 2017
ROHIT RAM ALIAS ROHIT KUMAR RAM AND OTHERS Vs. NEHA KUMARI AND ANOTHER
March 17, 2017
ROSHAN AARA Vs. JAHIR ALAM
April 3, 2017
ROSHAN EKKA Vs. STATE OF JHARKHAND
July 14, 2017
ROSHAN LAL CHOUDHARY Vs. NIRMALA DEVI & ORS
February 3, 2017
RUBI BEGUM Vs. THE STATE OF JHARKHAND
January 4, 2017
RUDRA PRATAP SINGH Vs. STATE OF JHARKHAND
May 11, 2017
RUKEJA KHATUN Vs. STATE OF JHARKHAND
December 5, 2017
RUPA GHOSH AND OTHERS Vs. SATYANARAYAN DUDHANI AND OTHERS
September 21, 2017
RUPAK KUMAR MAHAJAN Vs. STATE OF JHARKHAND
March 16, 2017
S K CHOUDHARY Vs. STATE OF JHARKHAND AND ANOTHER
August 29, 2017
S K MISHRA SON OF SHAHDEO MISHRA Vs. STATE OF JHARKHAND
October 4, 2017
S S NARNOLY Vs. PREMSONS MOTORS UDYOG PVT LTD , RANCHI AND OTHERS
December 16, 2017
S SUDHAKAR RAO Vs. STATE OF JHARKH
October 4, 2017
SABILA KHATOON Vs. STATE OF JHARKHAND
November 6, 2017
SABINA ALIAS SASBINA KHAN Vs. STATE OF JHARKHAND AND ANOTHER
July 6, 2017
SABINA KHATOON Vs. STATE OF JHARKHAND
June 20, 2017
SABINA KHATOON Vs. STATE OF JHARKHAND
February 3, 2017
SABITA DEVI Vs. STATE OF JHARKHAND
July 27, 2017
SABITA DEVI Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LIMITED
March 3, 2017
SABITRI DEVI Vs. SHYAM SUNDER PANDEY
May 10, 2017
SABITRI DEVI JAGDISH TIWARI AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
November 6, 2017
SABRA KHATOON Vs. STATE OF JHARKHAND
March 22, 2017
SACHIDANAND JHA AND OTHERS Vs. JITENDRA JHA, S/O LATE SHANKAR JHA
February 2, 2017
SACHIDANAND SINGH SON OF LATE KAMESHWAR SINGH Vs. THE STATE OF JHARKHAND
January 18, 2017
SADANAND PAL Vs. STATE OF JHARKHAND
September 20, 2017
SADANAND SINGH Vs. STATE OF JHARKHAND & ORS.
August 8, 2017
SADHAN CHANDRA TARAPODA ROY Vs. STATE OF JHARKHAND AND OTHERS
November 29, 2017
SADHU CHAUHAN @ SADHU KUMAR CHAUHAN, S/O SUKHDEO Vs. THE STATE OF JHARKHAND
August 7, 2017
SADHVENDRA SINGH @ SADHO SINGH Vs. BHARAT COKING COAL LTD.
May 3, 2017
SAH JAHAN ANSARI SON OF MD. JAHUR Vs. THE STATE OF JHARKHAND
November 6, 2017
SAHADEO HEMBRAM AND ANOTHER Vs. STATE OF JHARKHAND
November 6, 2017
SAHDEO KUMAR JALESHWAR MAHTO Vs. STATE OF JHARKH
May 8, 2017
SAHDEO MEHTA SON OF LATE PITU MAHTO Vs. STATE OF JHARKHAND
February 23, 2017
SAHDEO TURI Vs. CENTRAL COALFIELDS LTD.
November 25, 2017
SAHIL PROJECTS AND PLANNING PRIVATE LIMITED Vs. EASTERN RAILWAY, THROUGH ITS CHIEF ADMINISTRATIVE
September 1, 2017
SAHITA DUBEY, W/O LATE MIHIR KUMAR DUBEY Vs. M/S. BHARAT COKING COAL LIMITED
March 22, 2017
SAHJADI KHATOON Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
April 18, 2017
SAHRU SINGH Vs. STATE OF JHARKHAND
November 28, 2017
SAHUD MIAN Vs. CENTRAL COALFIELDS LIMITED
November 3, 2017
SAJID HUSSAIN Vs. UNION OF INDIA
March 17, 2017
SAKIR HUSSAIN MD GAFFAR MIAN AND ANOTHER Vs. STATE OF JHARKHAND
August 24, 2017
SALESHWAR MUNDA Vs. STATE OF JHARKHAND
April 4, 2017
SALESTIN DUNGDUNG Vs. STATE OF JHARKHAND
November 11, 2017
SALIL NARAYAN @ SAI NARAYAN Vs. STATE OF JHARKHAND
May 11, 2017
SALKHU HANSDAH Vs. STATE OF JHARKHAND
September 22, 2017
SAMBHU PANDIT Vs. STATE OF JHARKHAND
April 20, 2017
SAMIKSHA SINGHAI Vs. CENTRAL INSTITUTE OF PSYCHIATRY
August 24, 2017
SAMIM MIA Vs. UNION OF INDIA
January 10, 2017
SAMIR RASTOGI Vs. STATE OF JHARKHAND THROUGH C B I
July 25, 2017
SAMRENDRA PRASAD SINGH Vs. STATE OF JHARKHAND THROUGH VIGILANCE (ACB)
July 19, 2017
SANDEEP BHATTACHARYA Vs. STATE OF JHARKHAND
April 6, 2017
SANDHYA DAS @ SANDHYA DAS Vs. STATE OF JHARKHAND
September 5, 2017
SANDIP KUMAR Vs. THE STATE OF JHARKHAND
March 9, 2017
SANDIP R DEY @ SADEEP RABINDRANATH DEY Vs. STATE OF JHARKHAND
May 16, 2017
SANGEETA DEVI Vs. STATE OF JHARKHAND
March 6, 2017
SANGEETA KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
October 12, 2017
SANJAY AGARWAL ALIAS SANJAY KR AGARWAL Vs. STATE OF JHARKH
September 14, 2017
SANJAY BAITHA Vs. UNION OF INDIA THROUGH CHAIRMAN
November 3, 2017
SANJAY KOYARI Vs. STATE OF JHARKHAND
July 20, 2017
SANJAY KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED
March 17, 2017
SANJAY KUMAR Vs. POONAM PRIYA
February 9, 2017
SANJAY KUMAR CHOUDHARY Vs. UNION OF INDIA
July 7, 2017
SANJAY KUMAR DASH Vs. STATE OF JHARKHAND AND OTHERS
February 22, 2017
SANJAY KUMAR DASH Vs. THE STATE OF JHARKHAND
February 28, 2017
SANJAY KUMAR JALAN Vs. THE STATE OF JHARKHAND
March 10, 2017
SANJAY KUMAR JHA, S/O LATE KAMLAKANT JHA Vs. STATE OF JHARKHAND & ORS.
June 15, 2017
SANJAY KUMAR PANDEY Vs. STATE OF JHARKHAND AND OTHERS
August 8, 2017
SANJAY KUMAR SINHA Vs. STATE OF JHARKHAND
July 20, 2017
SANJAY KUMAR VERMA @ SANJAY KUMAR RAM Vs. STATE OF JHARKHAND
August 7, 2017
SANJAY KUMAR, S/O LATE BIGAN RAJAK Vs. CENTRAL COAL FILELDS LTD.
May 3, 2017
SANJAY KUMAR, SON OF SHRI RAM RUP CHOUDHARY, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
January 5, 2017
SANJAY NATH DEOGHARIA AND ORS. Vs. STATE OF JHARKHAND AND ORS.
April 7, 2017
SANJAY RAWANI Vs. STATE OF JHARKHAND AND ANOTHER
October 31, 2017
SANJAY SHARMA Vs. STATE OF JHARKHAND
June 8, 2017
SANJAY TIRKEY Vs. STATE OF JHARKHAND
April 25, 2017
SANJEET KUMAR Vs. STATE OF JHARKHAND
March 6, 2017
SANJEET KUMAR SON OF SRI BASANT KUMAR Vs. THE STATE OF JHARKHAND AND ORS.
September 6, 2017
SANJIT MUKHERJEE, SON OF LATE RANJIT KUMAR MUKHERJEE Vs. THE STATE OF JHARKHAND
January 4, 2017
SANJIV BARNWAL @ SANJIV KUMAR Vs. THE STATE OF JHARKHAND
January 25, 2017
SANJOG KUMAR Vs. SR MANAGER (P), CENTRAL REPAIR SHOP (CRS)
September 11, 2017
SANJU GUPTA, S/O LATE LALAN PRASAD Vs. STATE OF JHARKHAND
March 22, 2017
SANTOSH KUMAR GUPTA Vs. STATE OF JHARKHAND
September 19, 2017
SANTOSH KUMAR MANDAL Vs. STATE OF JHARKHAND
March 1, 2017
SANTOSH KUMAR RAJAK Vs. STATE OF JHARKHAND
October 12, 2017
SANTOSH KUMAR SINGH Vs. STATE OF JHARKHAND
August 2, 2017
SANTOSH KUMAR SINGH(POLICE NO.788) SON OF SRI RAJKESHWAR SINGH, RESIDENT OF VILLAGE SIKKI KALA, P.O. AND P.S. PATAN, DISTRICT : PALAMAU, JHARKHAND Vs. THE STATE OF JHARKHAND
January 5, 2017
SANTOSH MODI Vs. STATE OF BIHAR
February 6, 2017
SANTOSH SHAH ALIAS SANTOSH Vs. UNION OF INDIA THROUGH THE CENTRAL
December 18, 2017
SANTOSHI DEVI Vs. BHARAT COKING COAL LIMITED
June 12, 2017
SANTOSHI PRASAD YADAV Vs. CHAIRMAN, TATA IRON AND STEEL COMPANY LTD.
June 22, 2017
SANTU KUMAR, SON OF LATE BINOD SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF JHARKHAND
January 18, 2017
SANTU MIRDHA Vs. STATE OF JHARKHAND
July 10, 2017
SARASWATI DEVELOPERS PVT LTD Vs. STATE OF JHARKHAND
December 4, 2017
SARASWATI MANDAL, W/O DULAL MANDAL Vs. STATE OF JHARKHAND
December 15, 2017
SARDAR JOGINDRA SINGH Vs. STATE OF BIHAR
February 7, 2017
SARDAR MANJHI AND ANR. Vs. THE STATE OF JHARKHAND
January 11, 2017
SARDAR RAVI INDER SINGH SON OF LATE SARDAR AJAIB SINGH Vs. STATE OF JHARKHAND
July 17, 2017
SARDAR RAVI INDER SINGH THROUGH INDIAN STEEL & WIRE PRODUCTS LTD., INDRANAGAR, PS TELCO, JAMSHEDPUR, EAST SINGHBHUM Vs. THE STATE OF BIHAR
February 2, 2017
SARIFUDDIN HAFIJULLAH Vs. STATE OF JHARKHAND AND OTHERS
October 5, 2017
SARJU PRASAD SINGH Vs. BHARAT COKING COAL LIMITED
July 21, 2017
SARO DEVI Vs. STATE OF JHARKHAND
June 30, 2017
SAROJ DEVI Vs. NIRANJAN BARAIK
March 8, 2017
SAROJ KUMAR @ BABLU Vs. STATE OF JHARKHAND THROUGH VIGILANCE
August 30, 2017
SAROJ KUMAR SINGH Vs. CENTRAL INDUSTRIAL SECURITY FORCE
July 25, 2017
SAROJINI KISKU WIFE OF LATE VARNWAS MALTO RESIDENT OF VILLAGE-JHIKRABANDH BASKAULA Vs. STATE OF JHARKHAND
September 13, 2017
SARSWATI DEVI, WIFE OF LATE KISHORE KUMAR GOPE Vs. THE ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, ADMINISTRATIVE OFFICE
August 11, 2017
SARYU PASWAN Vs. STATE OF JHARKHAND AND OTHERS
July 13, 2017
SASHI KUMARI, D/O SRI SHIVJEE PANDEY Vs. STEEL AUTHORITY OF INDIA LIMITED
August 21, 2017
SATHI GHOSH @ DR. SARATHI GHOSH WIFE OF SUBRATA GHOSH, RESIDENT OF FLAT NO. 1E, MALABAR APARTMENT, NIWARANPUR, P.O. DORANDA, P.S. CHUTIA, DISTRICT RANCHI Vs. THE STATE OF JHARKHAND
March 1, 2017
SATISH KUMAR Vs. STATE OF JHARKHAND
January 24, 2017
SATISH KUMAR DEO @ SATISH SINGH Vs. THE STATE OF JHARKHAND
February 20, 2017
SATRUGHAN PRASAD Vs. STATE OF JHARKHAND
April 7, 2017
SATTAR Vs. STATE OF JHARKHAND
November 6, 2017
SATYA NARAYAN MAHATO Vs. SMT. AMBIKA MAHATO
September 18, 2017
SATYA NARAYAN PRASAD MEHTHA Vs. SABIA DEVI
January 30, 2017
SATYA NARAYAN SINGH Vs. BHARAT COKING COAL LIMITED, DHANBAD AND OTHERS
July 6, 2017
SATYANARAYAN SAH S/O LATE DHUMAN SAH Vs. THE STATE OF JHARKHAND
January 20, 2017
SATYENDRA KUMAR JHA Vs. STATE OF JHARKHAND
December 13, 2017
SAURAV ARUN SON OF LATE ARUN KUMAR SINHA Vs. THE STATE OF JHARKHAND
November 10, 2017
SAVITRI DEVI Vs. STATE OF JHARKHAND
February 28, 2017
SAVITRI DEVI Vs. THE CENTRAL COALFIELDS LIMITED
April 21, 2017
SAVITRI DEVI AND ANOTHER Vs. STATE OF JHARKHAND
April 17, 2017
SAWANA LAKRA AND ANOTHER Vs. STATE OF JHARKHAND
August 11, 2017
SAWAR LAL SHARMA @ SARWAR LAL SHARMA Vs. RAJ KUMAR SHUKLA
May 5, 2017
SAYED WASIMUDDIN Vs. STATE OF JHARKHAND
December 7, 2017
SAYEED MIRDAHA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
January 18, 2017
SCHOLAR B.ED COLLEGE, MAKATPUR, GIRIDIH Vs. STATE OF JHARKHAND
April 26, 2017
SECRETARY, (WR, RD & GR), UNION OF INDIA, NEW DELHI Vs. THAKUR BRAHMANAND SINGH
May 11, 2017
SEETA SOREN @ SITA SOREN Vs. UNION OF INDIA THROUGH C.B.I.
August 1, 2017
SENBO ENGINEERING LTD. Vs. UNION OF INDIA
July 28, 2017
SENIOR DIVISIONAL PERSONNEL OFFICER, SOUTH EASTERN RAILWAY, RANCHI DIVISION, RANCHI Vs. BINAY HEMBROM AND ORS.
February 9, 2017
SEO PRASAD GUPTA Vs. THE STATE OF JHARKHAND
January 17, 2017
SESA RESOURCES LTD. Vs. STATE OF JHARKHAND
April 10, 2017
SETENG LUGUN Vs. STATE OF JHARKHAND
April 10, 2017
SEVA SAW Vs. THE STATE OF JHARKHAND & ORS.
August 25, 2017
SHABANA KHATOON Vs. MD RAQEEB ANSARI ALIAS RAQEEB ANSARI
July 21, 2017
SHABBIR ALI HUSSAIN ANSARI Vs. STATE OF JHARKHAND
June 30, 2017
SHAH NAWAZ AHMAD KHAN Vs. THE STATE OF JHARKHAND & ANR
April 3, 2017
SHAHDEO MEHRA Vs. STATE OF JHARKHAND THROUGH C B I
May 18, 2017
SHAIKH MANOUR ALI, S/O LATE SHAIKH HASAN ALI Vs. THE STATE OF JHARKHAND AND ORS.
October 30, 2017
SHAILENDRA KUMAR GUPTA Vs. STATE OF JHARKHAND
November 8, 2017
SHAILESH DHAR DUBEY @ MANTU DUBEY Vs. KIRAN DEVI
January 9, 2017
SHAILESH KUMAR AND OTHERS Vs. THE STATE OF JHARKHAND AND OTHERS
October 13, 2017
SHAILINDAR SINGH Vs. STATE OF JHARKHAND
August 7, 2017
SHAJAHAN ANSARI @ BIBIA ANSARI Vs. FATIMA TIRKEY
July 6, 2017
SHAJAHAN ANSARI @ BIBIA ANSARI (CR. APPEAL NO. 540 OF 2010) Vs. THE STATE OF JHARKHAND (IN BOTH CASES)
July 6, 2017
SHAKUNTLA DEVI Vs. STATE OF JHARKHAND
July 21, 2017
SHALIGRAM MANDAL, SON OF PURAN MANDAL Vs. THE STATE OF JHARKHAND
August 9, 2017
SHAMBHU HALWAI AND ANOTHER Vs. SADANAND SINGH AND OTHERS
November 22, 2017
SHAMBHU NATH RAI (ASI/GD NO. 8716162538, STC, BSF, HAZARIBAGH), SON OF ANARSI RAI Vs. THE UNION OF INDIA
July 11, 2017
SHAMIM AHMED Vs. STATE OF JHARKHAND
May 5, 2017
SHAMIM ANSARI ALIAS SAMIM ANSARI AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
January 17, 2017
SHAMSHUDDIN MIAN S/O LATE QUADIR MIAN @ CHURU MIAN & ORS. Vs. STATE OF JHARKHAND
August 4, 2017
SHANKAR CHOUDHARY Vs. CHANDRA PRAKASH CHOUDHARY & ORS
October 5, 2017
SHANKAR SINGH SON OF LAKHAN SINGH Vs. STATE OF JHARKHAND
January 3, 2017
SHANKAR YADAV Vs. STATE OF JHARKHAND AND OTHERS
July 13, 2017
SHANKER ENTERPRISES, JAMSHEDPUR Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED, MUMBAI &
April 20, 2017
SHANTANU KUMAR KASTA Vs. STATE OF JHARKHAND
July 11, 2017
SHANTI BHUT KUNWAR PAHAN, WIFE OF LATE RAJESH BHUT KUNWAR PAHAN & ORS. Vs. THE STATE OF BIHAR & ORS.
November 24, 2017
SHANTI DEVI Vs. STATE OF JHARKHAND
August 21, 2017
SHANTI DEVI Vs. STATE OF JHARKHAND AND OTHERS
October 11, 2017
SHANTI DEVI Vs. STATE OF BIHAR
March 22, 2017
SHANTI DEVI Vs. CENTRAL COALFIELD LTD.
January 4, 2017
SHANTI KUMAR JHA, WIFE OF SRI M.C. JHA Vs. THE STATE OF JHARKHAND
January 10, 2017
SHANTI SINHA AND OTHERS IN W.P.(C) NO. 507 OF 2006 Vs. THE STATE OF JHARKHAND
November 20, 2017
SHANTI THAKUR Vs. MOST. UKMA DEVI
February 2, 2017
SHARDA DEVI Vs. STATE OF JHARKHAND
February 17, 2017
SHARDA DEVI, WIDOW OF LATE RAM DINESH SHARMA AND ANR Vs. MINERAL AREA DEVELOPMENT AUTHORITY
April 10, 2017
SHASHANK JHA Vs. DIPTI JHA
May 8, 2017
SHASHI BHUSHAN JHA Vs. STATE OF JHARKHAND
January 13, 2017
SHASHI BHUSHAN PRASAD MEHTA Vs. UNION OF INDIA THROUGH C B I
June 29, 2017
SHASHI BHUSHAN SINGH, SON OF SRI MAKSUDAN SINGH Vs. THE STATE OF JHARKHAND & ORS.
August 4, 2017
SHASHI KANT MISHRA Vs. STATE OF JHARKHAND AND ORS.
October 9, 2017
SHASHI KANT MISHRA Vs. STATE OF JHARKHAND
March 21, 2017
SHASHI KANT MISHRA Vs. THE STATE OF JHARKHAND
January 20, 2017
SHASHI KANT PANDEY Vs. STATE OF JHARKHAND
April 11, 2017
SHAUKAT ALI ANSARI Vs. STATE OF BIHAR (NOW JHARKHAND)
May 15, 2017
SHEELA DEVI Vs. BRAJ BHUSHAN SINGH
March 28, 2017
SHEIKH KALIM ALIAS MD KALIM Vs. STATE OF JHARKHAND AND OTHERS
April 7, 2017
SHEKHAR KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
July 31, 2017
SHEKHAR KUMAR Vs. CENTRAL COALFIELDS LIMITED AND OTHERS
July 14, 2017
SHEKHAR PANDIT @ SEKHAR PANDIT Vs. STATE OF JHARKHAND & ANR
September 11, 2017
SHEO LAL MURMU AND ANOTHER Vs. STATE OF JHARKHAND
August 3, 2017
SHEO PRASAD DAS Vs. THE STATE OF JHARKHAND
January 10, 2017
SHEO PRASAD GUPTA, SON OF BADRI PRASAD GUPTA, RESIDENT OF VILLAGE ANDRADIH (BARKADIH), P.O. BELAGARA, POLICE STATION GHAGHRA, DISTRICT GUMLA Vs. STATE OF JHARKHAND
January 12, 2017
SHEOSHANKER SINGH Vs. STATE OF JHARKHAND
April 3, 2017
SHIBESWAR GIRI Vs. THE STATE OF BIHAR
April 7, 2017
SHIBU RAJWAR Vs. BHARAT COKING COAL LIMITED, DHANBAD, AND OTHERS
November 16, 2017
SHIV DAYAL SAHU, SON OF LATE JUGAL MAHTO Vs. STATE OF JHARKHAND
August 10, 2017
SHIV DUTT SHARMA Vs. STATE OF JHARKHAND
December 14, 2017
SHIV KUMAR RAM Vs. STATE OF JHARKHAND
September 13, 2017
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
July 21, 2017
SHIV NANDAN SAHU & ORS. Vs. STATE OF JHARKHAND
September 13, 2017
SHIV PRASAD SAHU Vs. STATE OF JHARKHAND
April 19, 2017
SHIV PRASAD SINGH Vs. STATE OF JHARKHAND
July 21, 2017
SHIV SHANKAR SINGH SON OF LATE MUNESHWAR SINGH Vs. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
November 13, 2017
SHIV SHANKAR THAKUR Vs. STATE OF JHARKHAND
August 8, 2017
SHIV SHARAN YADAV Vs. STATE OF JHARKHAND
August 30, 2017
SHIVA SAHKARI GRIHNIRMAN SAMITEE LTD Vs. STATE OF JHARKHAND
December 13, 2017
SHIVAM RANJAN Vs. UNION OF INDIA
August 21, 2017
SHIVENDRA KUMAR @ SHIVENDU KUMAR Vs. THE STATE OF JHARKHAND
August 30, 2017
SHIVESH KUMAR JHA Vs. MINU JHA @ GOLDEN
February 15, 2017
SHIVLAL SAO Vs. STATE OF BIHAR
April 26, 2017
SHRAWAN KUMAR PATHAK AND ORS. Vs. THE STATE OF JHARKHAND
April 21, 2017
SHREE OM METALS LIMITED Vs. UNION OF INDIA
November 21, 2017
SHRESTA FUELS, HAZARIBAGH Vs. INDIAN OIL CORPORATION LIMITED
June 29, 2017
SHRI KRISHNA LAXMI STEEL UDYOG PVT LTD. Vs. THE UNION OF INDIA AND OTHERS
September 6, 2017
SHRI SUKHDEO PRASAD Vs. STATE OF JHARKHAND
March 3, 2017
SHRI TAPAN BOSE Vs. STATE OF JHARKHAND
April 17, 2017
SHRIKRISHNA PANDEY Vs. STATE OF JHARKHAND
July 10, 2017
SHRIRAM TIWARY, S/O LATE RAMVEYAS TIWARY Vs. STATE OF JHARKHAND
September 5, 2017
SHRUTI SAHOO AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
August 17, 2017
SHYAM DEO PRASAD SINGH, SON OF LATE ALAKH DEO SING Vs. STATE OF JHARKHAND
July 18, 2017
SHYAM LAL MANDAL S/O PUKKA MANDAL Vs. STATE OF JHARKHAND
July 28, 2017
SHYAM SUNDAR RAM Vs. STATE OF JHARKHAND
June 14, 2017
SHYAMALI MANDAL Vs. THE STATE OF BIHAR
February 7, 2017
SIBU MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND ANOTHER
June 15, 2017
SIDDH NATH PANDEY Vs. UNION OF INDIA AND ORS.
November 22, 2017
SIDDHI NATH RANJAN Vs. M/S HEAVY ENGINEERING CORPORATION LTD.
February 2, 2017
SIDHESHWAR MANDAL Vs. STATE OF JHARKHAND
June 20, 2017
SIDHESHWAR PRASAD, SON OF LATE BHOLA MAHTON Vs. THE STATE OF JHARKHAND & ORS.
July 28, 2017
SIDHESHWAR SINGH Vs. A K SINGH
June 16, 2017
SIDHESHWAR SINGH Vs. STATE OF JHARKH
June 20, 2017
SIDHRAJ SUKUMAR TETE Vs. STATE OF JHARKHAND
November 25, 2017
SIDU KANU SIKSHA NIKETAN TRUST Vs. THE STATE OF JHARKHAND AND ORS.
September 13, 2017
SIDU KANU SIKSHA NIKETAN TRUST, DIMNA NAGAR Vs. STATE OF JHARKHAND AND OTHERS
March 22, 2017
SIKANDER ALI Vs. STATE OF JHARKHAND AND OTHERS
October 11, 2017
SIKENDER MANDAL, SON OF PARMESHWAR MANDAL Vs. THE STATE OF JHARKHAND AND ORS.
August 9, 2017
SIKNDRA NAWAZ KHAN SON OF MD. UZAIR KHAN RESIDENT OF VILLAGE TAJPUR, PO & PS CHOUPARAN, DISTRICT HAZARIBAGH Vs. THE STATE OF JHARKHAND
February 17, 2017
SILBESTER KERKETTA Vs. STATE OF JHARKHAND
June 7, 2017
SIMPLEX INFRASTRUCTURES LIMITED, KOLKATA Vs. ENERGO ENGINEERING PROJECT LIMITED, NEW DELHI
July 28, 2017
SIMPLEX INFRASTRUCTURES LIMITED, KOLKATA Vs. ENERGO ENGINEERING PROJECTS LIMITED
August 25, 2017
SIMTAZ KHAN Vs. STATE OF JHARKHAND
July 11, 2017
SINGA BARJO, SON OF LATE MOTAI BARJO, RESIDENT OF VILLAGE HALDIPOKHAR, SATRASAI, PS KUMARDUNGI, DISTRICT WEST SINGHBHUM, CHAIBASA Vs. STATE OF JHARKHAND
January 23, 2017
SINGHBHUM Vs. MANAGEMENT OF M/S TATA IRON AND STEEL COMPANY LTD
December 11, 2017
SINGHBHUM HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA AND OTHERS
October 4, 2017
SINGHBHUM MINERAL COMPANY Vs. UNION OF INDIA
July 7, 2017
SINGRAI TUTI Vs. UNION OF INDIA
August 22, 2017
SINTOO KUMAR Vs. STATE OF JHARKHAND AND ANOTHER
September 14, 2017
SINTU PODDAR AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
May 4, 2017
SIRKA MUNDA Vs. THE STATE OF JHARKHAND
November 22, 2017
SIRMUNA ORAON Vs. STATE OF JHARKHAND
November 30, 2017
SITA BAI DEVI Vs. CENTRAL COALFIELDS LIMITED, DIST RANCHI AND OTHERS
April 21, 2017
SITA KUMARI, DAUGHTER OF LATE LALAN MISTRY Vs. STATE OF JHARKHAND
February 3, 2017
SITA RAM Vs. STATE OF JHARKHAND AND OTHERS
September 6, 2017
SITA RAM MAHTO Vs. DAMODAR VALLEY CORPORATION
August 25, 2017
SITA RAM MARANDI Vs. STATE OF JHARKHAND
November 13, 2017
SITARAM BHUIAN, SON OF LATE SANICHAR BHUIAN, RESIDENT OF KAPASARA, P.O. MUGMA, P.S. NIRSA, DISTRICT DHANBAD Vs. THE EASTERN COALFIELDS LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, HAVING ITS OFFICE AT SANCTORIA, P.O. DISHERGARH, DISTRICT BURDWAN (W.B.), REPRESENTED BY ITS CHAIRMAN
April 7, 2017
SITARAM MAHTO Vs. STATE OF JHARKHAND
July 18, 2017
SITWA DEVI, WIFE OF LATE BUDHU BELDER, EX Vs. BHARAT COKING COAL LIMITED
August 30, 2017
SK. ASHRAF ALI Vs. THE STATE OF JHARKHAND & ANR.
January 25, 2017
SK. BHOLI Vs. STATE OF JHARKHAND
March 16, 2017
SMT KANTI MISHRA Vs. HUMAN RESOURCE DEVELOPMENT
December 18, 2017
SMT. ASHA KUNWAR Vs. THE UNION OF INDIA
February 15, 2017
SMT. BANDO NONIA Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF PUTKI BALIHARI COLLIERY OF BHARAT COKING COAL LIMITED
July 19, 2017
SMT. CHANDRAWATI DEVI Vs. CHIEF ENGINEER, RURAL ENGINEERING ORGANIZATION
April 11, 2017
SMT. FULCHUHI PRAJAPATI Vs. UNION OF INDIA
February 14, 2017
SMT. GENDIA DEVI Vs. CENTRAL COALFIELD LIMITED
July 17, 2017
SMT. GURIA SINHA Vs. STATE OF JHARKHAND
January 10, 2017
SMT. KAVITA DEVI @ KAVITA DALMIA Vs. STATE OF JHARKHAND
February 27, 2017
SMT. KUSUM DUBEY @ KUSUM KUMARI @ KUSHUM DEVI Vs. DIRECTOR GENERAL OF CIVIL DEFENCE & ORS.
February 3, 2017
SMT. LAXMI THAPA Vs. STATE OF JHARKHAND
September 5, 2017
SMT. MEENA DEVI Vs. STATE OF JHARKHAND
August 28, 2017
SMT. NAMLEN TOPPNO Vs. STATE OF JHARKHAND
July 10, 2017
SMT. NEYARI DHAN, WIFE OF SHRI RAJKISHORE DHAN Vs. THE STATE OF JHARKHAND
March 28, 2017
SMT. PRABHA BHADURI, WIDOW OF LATE BIMAL SRIVASTAVA, PRESENTLY RESIDING AT J.P. NAGAR, NAYA TOLA, SAHIBGANJ, P.O.SAHIBGANJ, P.S. SAHIBGANJ, DISTRICT SAHIBGANJ Vs. THE STATE OF JHARKHAND
April 7, 2017
SMT. PUNAM CHOUDHARY, WIFE OF SRI RAM BABU CHOUDHARY Vs. PRABHA DEVI, WIFE OF LATE AMBUJ NARAYAN TIWARY
November 20, 2017
SMT. RENU PRASAD WIFE OF LATE AKHILESHWAR PRASAD Vs. STATE OF JHARKHAND
October 11, 2017
SMT. SHAIL KUMARI HEMBRUM, WIFE OF SHRI SHIV CHARAN MARANDI Vs. THE STATE OF JHARKHAND
August 9, 2017
SMT. SHOBHA KUMARI, W/O SRI AJIT RAUT Vs. THE STATE OF JHARKHAND
July 31, 2017
SMT. SUSHILA KERKETTA Vs. UNION OF INDIA
August 31, 2017
SMT. TUSTA MAHATO Vs. THE STATE OF JHARKHAND AND ORS.
November 7, 2017
SOBHA RANI DAS Vs. SHIV CHARAN RAVIDAS
July 5, 2017
SOBRATI MIAN Vs. STATE OF JHARKHAND
March 16, 2017
SOHAIL HUSSAIN Vs. STATE OF JHARKHAND
July 17, 2017
SOHAN SWANSHI, S/O LATE MUNDA SWANSHI Vs. STATE OF JHARKHAND
August 24, 2017
SOMA PATAR Vs. STATE OF JHARKHAND
September 22, 2017
SOMA SINGH, SON OF BACHAN SINGH Vs. THE STATE OF JHARKHAND
August 3, 2017
SOMARA ORAON SON OF DEVI ORAON Vs. STATE OF JHARKHAND
June 7, 2017
SOMARI DEVI Vs. M/S CENTRAL COALFIELDS LIMITED
February 17, 2017
SOMAY SOREN Vs. STATE OF JHARKHAND
July 14, 2017
SOMNATH DAS Vs. STATE OF JHARKHAND
February 20, 2017
SOMNATH TIWARY ALIAS JYOTI MUKHI Vs. STATE OF JHARKHAND
September 6, 2017
SONA RAM ALIAS SONUA FAGU PASWAN Vs. STATE OF JHARKHAND
July 10, 2017
SONA RAM SAO Vs. THE STATE OF BIHAR
February 7, 2017
SONARAM MANJHI SON OF LATE BHANDO MANJHI Vs. STATE OF JHARKHAND
July 10, 2017
SONI DEVI Vs. INDESH KUMAR CHOUBEY
November 1, 2017
SOREN CHAMPIA Vs. STATE OF JHARKHAND
November 10, 2017
SRI BHAGWAN RAM, SON OF LATE RAMESHISH RAM Vs. THE STATE OF JHARKHAND & ORS.
July 20, 2017
SRI DHARNIDHAR SHARMA Vs. UNION OF INDIA
December 8, 2017
SRIKANT MALLICK Vs. SUKLA (ROY) MALLICK
April 10, 2017
SRINIWASH SHARMA, SON OF LATE MADHESHWAR SHARMA Vs. THE STATE OF JHARKHAND & ORS.
August 22, 2017
ST STEPHENS SCHOOL Vs. STATE OF JHARKHAND
November 14, 2017
ST. BARNABAS HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 12, 2017
STATE BANK OF INDIA Vs. BANKIM MAJUMDAR
August 17, 2017
STATE BANK OF INDIA Vs. SUJIT & CO PVT LTD
July 27, 2017
STATE BANK OF INDIA Vs. UNION OF INDIA AND ANOTHER
October 10, 2017
STATE OF BIHAR Vs. RASULLA BIBI & ORS.
July 6, 2017
STATE OF BIHAR Vs. OM PRAKASH DIWAKAR AND OTHERS
July 5, 2017
STATE OF BIHAR NOW JHARKHAND Vs. M/S. CHOTANAGPUR ENGINEERING WORKS (P) LTD.
January 17, 2017
STATE OF JHARKHAND Vs. KAILASH SAO
October 12, 2017
STATE OF JHARKHAND Vs. BANDANA RAJAK D/O LATE ANIL CHANDRA RAJAK
July 17, 2017
STATE OF JHARKHAND Vs. ARUN KUMAR DHAR
May 8, 2017
STATE OF JHARKHAND Vs. RAJ MOHAN PD. SINHA
February 3, 2017
STATE OF JHARKHAND Vs. PRAHALAD RAJAK
January 10, 2017
STATE OF JHARKHAND Vs. KOKILA DEVI
July 3, 2017
STATE OF JHARKHAND Vs. RAMA SHANKAR PRASAD
June 19, 2017
STATE OF JHARKHAND Vs. BIRBAL RAI
September 11, 2017
STATE OF JHARKHAND Vs. BARUN KUMAR DAS AND OTHERS
November 27, 2017
STATE OF JHARKHAND AND OTHERS Vs. BITHIKA GOPAL CHANDRA PARAMANIK AND OTHERS
November 7, 2017
STATE OF JHARKHAND THROUGH Vs. BHASKAR NANDAN
August 19, 2017
STATE OF JHARKHAND THROUGH D C Vs. SHIVLAL RAWANI
June 28, 2017
STATE OF JHARKHAND THROUGH D C JAMTARA Vs. PAPPU MISHRA @ AJAY MISHRA
September 19, 2017
STATE OF JHARKHAND THROUGH DEPUTY SECRETARY, RURAL DEVELOPMENT DEPARTMENT Vs. ASHOK KUMAR, S/0 SHEO KUMAR LAL
August 9, 2017
STEEL AUTHORITY OF INDIA LIMITED Vs. UNION OF INDIA
April 28, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. SRI RAM KRIPAL SINGH
April 4, 2017
SUBESH MANDAL Vs. STATE OF JHARKHAND
October 14, 2017
SUBHAM MUNDA Vs. STATE OF JHARKHAND
October 10, 2017
SUBHAM SARWAN KUMAR MUNDA Vs. STATE OF JHARKHAND
October 10, 2017
SUBHANKAR BISWAS AND OTHERS Vs. STATE OF JHARKHAND AND ANOTHER
July 24, 2017
SUBHAS KUMAR Vs. STATE OF JHARKHAND
January 4, 2017
SUBHASH CH. MAHATO Vs. CHARKU MAHATO
July 18, 2017
SUBHASH KUMAR Vs. M/S BHARAT COKING COAL LIMITED
December 9, 2017
SUBHASH KUMAR, SON OF RAM SUNDAR DAS Vs. STATE OF JHARKHAND THROUGH SECRETARY
December 13, 2017
SUBHASH PANDIT AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
November 14, 2017
SUBHASH YADAV Vs. THE STATE OF JHARKHAND AND OTHERS
July 25, 2017
SUBHRA BANERJEE SON OF SRI NARENDRA NATH BANERJEE Vs. UNION OF INDIA
July 13, 2017
SUBODH KUMAR BHAGAT Vs. STATE OF JHARKHAND
September 13, 2017
SUBODH KUMAR MISHRA AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
September 1, 2017
SUBODH KUMAR SINGH Vs. THE STATE OF JHARKHAND
August 11, 2017
SUBRATO KUMAR GOPE Vs. STATE OF JHARKHAND
February 8, 2017
SUBRATO NIRMAL SENGUPTA Vs. STATE BANK OF INDIA AND OTHERS
April 20, 2017
SUBRATO SENGUPTA Vs. STATE OF JHARKHAND THROUGH SUPERINTENDENT OF POLICE, C B I
November 18, 2017
SUBRATO SENGUPTA, SON OF LATE NIRMAL SENGUPTA Vs. STATE BANK OF INDIA
April 20, 2017
SUDARSHAN PRADHAN Vs. STATE OF JHARKHAND
October 4, 2017
SUDHANASHU GOSWAMI Vs. EASTERN COALFIELDS LIMITED
July 5, 2017
SUDHANSU SHEKHAR MEHTA Vs. STATE OF JHARKHAND AND OTHERS
November 16, 2017
SUDHIR KUMAR, SON OF LATE INDRADEO SINGH, RESIDENT OF VILLAGE GONPURA, PO ALAMPUR GONPURA, PS FULWARI SHARIF, DISTRICT PATNA PRESENTLY RESIDING AT J.C. MALLIK ROAD, NEAR NEPAL KALI MANDIR, HIRAPUR, DHANBAD Vs. STATE OF JHARKHAND
February 28, 2017
SUDHIR KUMAR, SON OF LATE MOSAFIR SAW Vs. STATE OF JHARKHAND
August 25, 2017
SUDHIR MUNDA Vs. STATE OF JHARKHAND
September 9, 2017
SUDHIR SHARMA Vs. DIVISIONAL COMMISSIONER, SOUTH CHOTANAGPUR-CUM-CHA
July 12, 2017
SUDIPTO ROY Vs. STATE OF JHARKHAND
June 28, 2017
SUFAL BHENGRA, S/O LATE SAMUEL BHENGRA Vs. THE STATE OF JHARKHAND
July 10, 2017
SUGADA BESARA Vs. STATE OF JHARKHAND
September 9, 2017
SUHAWAN PASWAN Vs. THE STATE OF JHARKHAND
January 10, 2017
SUJATA KUJUR W/O SANJAY KUMAR XALXO Vs. STATE OF JHARKHAND
March 3, 2017
SUJATA PICTURE PALACE Vs. STATE OF JHARKHAND
July 18, 2017
SUJOY GHOSH DASTIDAR Vs. DAYITA GHOSH DASTIDAR
December 18, 2017
SUKA PAHAN ALIAS SUKRA PAHAN AND OTHERS Vs. STATE OF JHARKHAND
May 17, 2017
SUKDEO SAH Vs. EASTERN COALFIELD LIMITED, WEST BENGAL AND OTHERS
July 10, 2017
SUKH LAL LOHRA Vs. STATE OF JHARKHAND
December 19, 2017
SUKH SAGAR METALS (P) LIMITED Vs. UNION OF INDIA
July 3, 2017
SUKHDEO MAHTO Vs. STATE OF JHARKHAND
August 30, 2017
SUKHDEO MALI, S/O LATE NANDU MALI Vs. THE STATE OF JHARKHAND
November 18, 2017
SUKHDEO PANDIT Vs. STATE OF JHARKHAND
July 12, 2017
SUKHDEO PANDIT Vs. STATE OF JHARKHAND
June 13, 2017
SUKHDEO SINGH & OTHERS Vs. THE STATE OF JHARKHAND & ANR.
October 12, 2017
SUKRI DEVI Vs. CENTRAL COALFIELDS LIMITED AND ORS
November 22, 2017
SULEMAN MIAN Vs. STATE OF JHARKHAND
April 24, 2017
SUMAN TOPPO AND ANOTHER Vs. THE STATE OF JHARKHAND
August 22, 2017
SUMANTO GHOSH Vs. STATE OF JHARKH
March 8, 2017
SUMEET SINGH AND ORS. Vs. THE STATE OF JHARKHAND AND ANR.
March 6, 2017
SUMITA KUMARI Vs. STATE OF JHARKH
September 5, 2017
SUMITRA DEVI Vs. COAL INDIA LTD , KOLKATA AND OTHERS
August 23, 2017
SUMITRA DEVI, WIFE OF LATE MAHENDRA PRASAD MEHTA Vs. STATE OF JHARKHAND
February 3, 2017
SUNEMI MURMU Vs. STATE OF JHARKHAND
August 30, 2017
SUNI RAM HEMBRAM Vs. STATE OF JHARKHAND
September 9, 2017
SUNIL ANAND SON OF SHRI THANKUR SINGH, RESIDENT OF HOUSE NO. 113, B Vs. THE STATE OF JHARKHAND
February 16, 2017
SUNIL BHAGAT @ SUNIL GUPTA, SON OF BINOD BHAGAT @ BINOD GUPTA, RESIDENT OF VILLAGE HIRASAR BANDH, P.O., P.S. & DISTRICT JAMTARA Vs. THE STATE OF JHARKHAND
March 2, 2017
SUNIL DUTT MISHRA Vs. STATE OF JHARKHAND
August 11, 2017
SUNIL KUMAR Vs. SHUBRA SHALINI
July 12, 2017
SUNIL KUMAR Vs. STATE OF JHARKHAND
November 1, 2017
SUNIL KUMAR Vs. STATE OF JHARKHAND
February 7, 2017
SUNIL KUMAR AND ANR. Vs. STATE OF JHARKHAND AND ORS.
March 6, 2017
SUNIL KUMAR CHOUDHARY Vs. STATE OF JHARKHAND AND OTHERS
August 10, 2017
SUNIL KUMAR GUPTA Vs. UNION OF INDIA THROUGH THE CENTRAL ...
December 18, 2017
SUNIL KUMAR JAISWAL, S/O SRI LAXMI PRASAD JAISWAL Vs. SURAJ BHAN THAKUR, S/O LATE NARSINGH THAKUR
May 30, 2017
SUNIL KUMAR MAHTO AND OTHERS Vs. STATE OF JHARKHAND AND OTHERS
July 31, 2017
SUNIL KUMAR SINGH Vs. STATE OF JHARKHAND
September 5, 2017
SUNIL KUMAR TULSYAN, S/O OM PRAKASH TULSYAN Vs. MITA SAHA, D/O LATE SHEELA SAHA
July 21, 2017
SUNIL ORAON Vs. STATE OF JHARKHAND
February 13, 2017
SUNIL PAL Vs. STATE OF JHARKHAND
December 8, 2017
SUNISHAR MURMU Vs. STATE OF JHARKHAND
October 14, 2017
SUNIT BOURI SON OF LATE ASHUTOSH BOURI Vs. THE STATE OF JHARKHAND
August 2, 2017
SUNITA KUMARI Vs. STATE OF JHARKHAND AND ANOTHER
April 11, 2017
SUNITA KUMARI Vs. STATE OF JHARKHAND AND OTHERS
October 15, 2017
SUNITA SINGH WIFE OF SRI KAMLESH SINGH Vs. THE STATE OF JHARKHAND AND OTHERS
October 4, 2017
SURAJ BHUSHAN PRASAD SINHA Vs. STATE OF JHARKHAND
April 11, 2017
SURAVI GHOSH @ SURARI GHOSH WIFE OF LATE SHANKAR KUMAR GHOSH, RESIDENT OF SHANTI NAGAR, P.O AND P.S. TATMATOLI, DISTRICT PURNEA (BIHAR) Vs. THE STATE OF JHARKHAND THROUGH SECRETARY, HOME DEPARTMENT, PROJECT BUILDING, H.E.C, P.O AND P.S. DHURWA, DISTRICT : RANCHI
January 10, 2017
SURENDRA GOPE, SON OF LATE MOHAN GOPE Vs. STATE OF JHARKHAND
December 5, 2017
SURENDRA ORAON AND ANOTHER Vs. STATE OF JHARKHAND
July 27, 2017
SURENDRA PRAJAPATI Vs. CENTRAL COALFIELDS LIMITED, RANCHI AND OTHERS
April 25, 2017
SURENDRA PRASAD KUSHWAHA Vs. STATE OF JHARKHAND
August 8, 2017
SURENDRA RAI Vs. STATE OF JHARKHAND
August 19, 2017
SURENDRA SAO Vs. STATE OF JHARKHAND AND ANOTHER
August 21, 2017
SURENDRA SINGH, S/O LATE KESHWAR SINGH Vs. THE STATE OF JHARKHAND
February 14, 2017
SURESH CHANDRA DUBEY @ SURESH DUBEY, SON OF MANDEO DUBEY AND ANR. Vs. THE STATE OF JHARKHAND
April 11, 2017
SURESH CHOUDHARY Vs. STATE OF JHARKHAND
June 16, 2017
SURESH KUMAR Vs. STATE OF JHARKHAND
January 8, 2017
SURESH KUMAR AGARWAL Vs. STATE OF JHARKHAND
March 6, 2017
SURESH KUMAR AGARWAL, SON OF LATE JAGDISH PRASAD AGARWAL Vs. THE STATE OF JHARKHAND & ORS.
October 10, 2017
SURESH KUMAR CHAWDA @ SURESH KR. CHAWRA, SON OF HARI LAL CHAWDA Vs. THE STATE OF JHARKHAND
July 28, 2017
SURESH KUMAR VERMA Vs. HEALTH
July 14, 2017
SURESH ORAON Vs. STATE OF JHARKHAND
February 14, 2017
SURESH PRAJAPATI Vs. STATE OF JHARKHAND
July 10, 2017
SURESH PRASAD SINGH Vs. THE STATE OF JHARKHAND THROUGH C.B.I.
March 2, 2017
SURESH RAM Vs. THE STATE OF JHARKHAND
January 16, 2017
SURESH RAWANI Vs. STATE OF JHARKHAND
September 7, 2017
SURESH YADAV Vs. THE STATE OF JHARKHAND & ORS.
September 6, 2017
SURESH YADAV, SON OF LATE BACHU YADAV Vs. MUNNA DEVI, WIFE OF LATE BACHU YADAV
August 8, 2017
SURJA PAHARIA, Vs. STATE OF BIHAR
March 6, 2017
SURYA SONAL SINGH Vs. DIRECTORATE OF ENFORCEMENT
September 7, 2017
SUSHANT CHOUDHARY @ SUSHANTA CHOUDHARY @ SUSHANTA CHOWDHURY Vs. STATE OF JHARKHAND
July 11, 2017
SUSHIL KUMAR ALIAS RITESH Vs. STATE OF JHARKHAND
July 17, 2017
SUSHIL KUMAR PANDEY, SON OF SRI BISHRAM PANDEY Vs. THE STATE OF JHARKHAND
January 5, 2017
SUSHIL KUMAR YADAV Vs. SMT. INDU DEVI
May 10, 2017
SUSHIL MANDAL Vs. STATE OF JHARKHAND
February 14, 2017
SWAPAN KUMAR CHATTERJEE Vs. UNION OF INDIA
May 11, 2017
SWARAN KAUR Vs. STATE OF JHARKHAND
August 31, 2017
SYED JAMIL AHMAD Vs. RAHIMUNEESSA @ DILSHAD BGUM
September 14, 2017
SYED KHURSHID AKHTAR @ KHURSHID AKHTAR @ LADDU @ SYED KHURSHEED AKHTAR, S/O ASHGAR HUSSAIN Vs. THE STATE OF JHARKHAND AND ANR.
February 14, 2017
SYED MOHAMMAD JAHANGIR Vs. STATE OF JHARKHAND
January 17, 2017
TAJUN BIBI Vs. STATE OF JHARKHAND AND OTHERS
January 6, 2017
TALEWAR MURMU, SON OF LATE MANGAL MANJHI, RESIDENT OF HARIYADIH, P.O.KALYANPUR, P.S. BARWADDA, DIST Vs. STATE OF JHARKHAND
February 23, 2017
TANGNA KOKA Vs. THE STATE OF BIHAR (NOW JHARKHAND)
March 2, 2017
TAPAN GHOSH Vs. LAKHI GHOSH
January 11, 2017
TAPAN KUMAR BANERJEE Vs. STATE OF JHARKHAND
July 10, 2017
TAPAN KUMAR GUPTA @ TAPAN BRAHMACHARY, SON OF SWADESH BHUSHAN GUPTA (BIOLOGICAL FATHER) Vs. THE STATE OF JHARKHAND
July 28, 2017
TARUN ROY Vs. STATE OF JHARKHAND
December 18, 2017
TATA IRON AND STEEL COMPANY LIMITED Vs. S K SAHA & CO
November 2, 2017
TATA MOTORS LIMITED Vs. KAMAL KUMAR JAJU
November 8, 2017
TATA MOTORS LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JAMSHEDPUR
August 4, 2017
TATA MOTORS LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, HAVING ITS CORPORATE AND REGISTERED OFFICE AT 24, HOMI MODI STREET, MUMBAI Vs. THE STATE OF JHARKHAND, THROUGH THE COMMISSIONER OF COMMERCIAL TAXES
January 4, 2017
TATA MOTORS LTD. Vs. STATE OF JHARKHAND
March 28, 2017
TATA MOTORS LTD. Vs. STATE OF JHARKHAND
November 23, 2017
TATA STEEL LIMITED (EARLIER KNOWN AS TATA IRON AND STEEL COMPANY LIMITED) Vs. KALI MANJHI SON OF GUNESHWAR MANJHI
November 1, 2017
TATA STEEL LTD Vs. STATE OF JHARKHAND THROUGH SECRETARY, DEPARTMENT O
September 1, 2017
TAU NAYAK @ RAM RATAN HARIZAN (HARIJAN) @ RAM RATAN NAYAK Vs. STATE OF JHARKHAND
November 11, 2017
TAUFIQUE AHMAD KHAN SON OF LATE QAMRUDDIN KHAN Vs. MD HARUN SON OF LATE MD HANIF
November 14, 2017
TEJO SAO, SON OF LATE NEMDHARI SAO Vs. STATE OF JHARKHAND
September 22, 2017
TEKLAL MAHTO Vs. STATE OF JHARKHAND
July 24, 2017
TEKLAL MAHTO AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
November 28, 2017
TELCO TRANSPORT COMPANIES ASSOCIATION, JAMSHEDPUR AT TELCO Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION JAMSHEDPUR
November 3, 2017
THAKUR HANSDA Vs. MUKHODI HEMBRAM
January 4, 2017
THE COMMISSIONER OF INCOME TAX, RANCHI Vs. AL IQRA TRUST, DHANBAD
March 8, 2017
THE COURT ON ITS OWN MOTION Vs. THE UNION OF INDIA & OTHERS
August 22, 2017
THE COURT ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
August 7, 2017
THE COURTS ON ITS OWN MOTION Vs. THE STATE OF JHARKHAND
December 18, 2017
THE ELECTRICAL EXECUTIVE ENGINEER, ELECTRIC SUPPLY DIVISION, JHARKHAND STATE ELECTRICITY BOARD (NOW JHARKHAND URJA VIKAS NIGAM LIMITED) Vs. MS. RAJASTHAN SEWA SADAN, A SOCIETY REGISTERED UNDER, SOCIETY REGISTRATION ACT, 196
August 8, 2017
THE MANAGEMENT OF JHARKHAND STATE Vs. THE WORKMAN
June 21, 2017
THE MANAGEMENT OF REGIONAL CHIEF ENGINEER, P.H.E.D, RANCHI Vs. THEIR WORKMEN REPRESENT BY DISTRICT SECRETARY, RANCHI
February 2, 2017
THE NATIONAL INSURANCE COMPANY LIMITED, THE DIVISIONAL MANAGER Vs. SMT. KAMLA DEVI, WIFE OF LATE DINESH KUMAR BHATT
March 20, 2017
THE STATE OF BIHAR Vs. JAIPAL RAM
January 12, 2017
THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF ANIMAL & HUSBANDRY, GOVT. OF BIHAR, PATNA Vs. DR. OM PRAKASH DIWAKAR
July 5, 2017
THE STATE OF JHARKHAND Vs. SMT LALITA DEVI KEJRIWAL AND ORS
May 3, 2017
THE STATE OF JHARKHAND Vs. ABDULLAH ANSARI & ORS.
August 9, 2017
THE STATE OF JHARKHAND & ORS. Vs. HARIHAR DUBEY
August 1, 2017
THE STATE OF JHARKHAND & ORS. Vs. KAMDEO PRASAD SHAHI
July 4, 2017
THE STATE OF JHARKHAND AND ORS. Vs. BITHIKA PARAMANIK
November 7, 2017
THE STATE OF JHARKHAND AND OTHERS Vs. CHANCLA DEVI W/O SRI DINESHWAR PRASAD
August 19, 2017
THEIR WORKMEN SRI BHOLA SINGH Vs. EMPLOYEES IN RELATION TO THE MANAGEMENT OF BASUDEOPUR COLLIERY
September 6, 2017
THEIR WORKMEN UNION Vs. THE UNION OF INDIA
January 11, 2017
THUTHA KHARIA Vs. STATE OF BIHAR (NOW JHARKHAND)
February 27, 2017
TILAK MAHTO AND OTHERS Vs. DULLI MAHTO ALIAS SANICHAR MAHTO AND OTHERS
March 20, 2017
TILESHWAR MAHTO, S/O DARSHAN MAHTO Vs. THE STATE OF JHARKHAND
February 22, 2017
TIRATH MAHTO, S/O GHANUA MAHTO, R/O VILL. KUJU COLLIERY, P.O. KUJU, P.S. MANDU, DISTRICT RAMGARH (JHARKHAND) Vs. CENTRAL COALFIELDS LIMITED (C.C.L.), A SUBSIDIARY OF COAL INDIA LIMITED, A GOVERNMENT OF INDIA UNDERTAKING, HAVING OFFICE AT DARBHANGA HOUSE, RANCHI, P.O. RANCHI UNIVERSITY, P.S. KOTWALI, DISTRICT RANCHI
March 10, 2017
TOPA MALLAH @ JHORA Vs. STATE OF JHARKHAND
July 25, 2017
TRIGUNANAND TIWARY Vs. RAMADHAR PANDEY
September 1, 2017
TRILOCHAN KAUR, SON OF BALDEV SINGH Vs. THE STATE OF JHARKHAND & ORS.
February 14, 2017
TRIPURARI SHARAN ALIAS T SHARAN Vs. MGT OF STEEL AUTHORITY OF INDIA LIMITED, UNIT BOKARO STEEL PLANT
September 21, 2017
TULESHWAR DANGI @ TULESHWAR Vs. STATE OF JHARKHAND
June 22, 2017
TULSI JAISEE Vs. M/S HINDUSTAN COPPER LTD.
June 8, 2017
TUPIA DIGARIN, WIFE OF LATE SUKARA DIGAR Vs. CENTRAL COALFIELD LIMITED
August 11, 2017
UB ENGINEERING LIMITED Vs. ELECTROSTEEL STEEL LIMITED
May 5, 2017
UDAI PAL, S/O SRI AKAL PAL Vs. THE STATE OF JHARKHAND
August 7, 2017
UDAY KUMAR SINGH Vs. STATE OF JHARKHAND
October 5, 2017
UDAY SHANKAR SAHAY Vs. STATE OF JHARKHAND
June 7, 2017
UDIT PRIYE Vs. RINA KUMARI
January 3, 2017
UJJAL KANTI BANERJEE Vs. STATE OF JHARKHAND
July 20, 2017
UJJAWAL KUMAR MAHATHA Vs. STATE OF JHARKHAND
May 8, 2017
UJJWAL KUMAR SINHA Vs. THE STATE OF JHARKHAND
January 4, 2017
UMA DEVI Vs. THE STATE OF JHARKHAND
February 20, 2017
UMA PATI BHASKAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION & INFORMATION TECHNOLOGY
August 8, 2017
UMA SHANKAR MALVIYA Vs. STATE OF JHARKHAND
May 4, 2017
UMA SHANKAR SHARMA Vs. STATE OF JHARKHAND AND OTHERS
June 19, 2017
UMA SHANKAR, SON OF LATE RAM RATAN SINGH, R/O CHANDANI CHOWK, OVRIA ROAD IN FRONT OF R.N.T.I. COLLEGE, P.O. Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL, CENTRAL INDUSTRIAL SECURITY FORCE HAVING OFFICE AT 16 C.G.O. COMPLEX, NEW DELHI, P.O + P.S. LODHI ROAD, NEW DELHI
January 13, 2017
UMASHANKAR KANDHWAY Vs. UNION OF INDIA
July 17, 2017
UMASHANKAR PRASAD S/O DARBARI LAL Vs. BIGAN KASHINATH MAHTO AND ANOTHER
December 15, 2017
UMENDRA KUMAR AND ANOTHER Vs. STATE OF JHARKHAND AND OTHERS
May 9, 2017
UMESH GUPTA, SANJAY GUPTA Vs. STATE OF JHARKHAND
May 11, 2017
UMESH SAHU AND ANOTHER Vs. THE STATE OF JHARKHAND
February 13, 2017
UNION OF INDIA Vs. BHIM LAL SAHU
March 23, 2017
UNION OF INDIA Vs. DIBESHWAR MAHTO
October 31, 2017
UNION OF INDIA Vs. BAIJNATH PRASAD AND ANOTHER
February 6, 2017
UNION OF INDIA Vs. M/S. TIWARY ELECTRICALS & ENGINEERING WORKS
April 20, 2017
UNION OF INDIA Vs. R.K. THAKUR
February 13, 2017
UNION OF INDIA Vs. SHAKTI PADA MOHANTI
November 20, 2017
UNION OF INDIA THROUGH GENERAL MANAGER, E.C. RAILWAY Vs. SURAJ KUMAR PRASAD
June 16, 2017
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF RAI Vs. SENBO ENGINEERING LIMITED, LENIN SARANI, P O & P S
August 8, 2017
UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF RAILWAYS, GOVERNMENT OF INDIA Vs. SENBO ENGINEERING LIMITED, LENIN SARANI, P O & P S LENIN SARANI
August 8, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. TARA DEVI AND OTHERS
February 7, 2017
UNITED INDIA INSURANCE COMPANY LIMITED, BURDWAN (W Vs. ASHA DEVI AND OTHERS
January 24, 2017
UPENDRA DAS & ORS. Vs. THE STATE OF JHARKHAND & ORS.
June 22, 2017
UPENDRA KUMAR Vs. STATE OF JHARKHAND
June 14, 2017
UPENDRA KUMAR CHOUBEY SON OF LATE BISHWANATH CHOUBEY Vs. THE STATE OF JHARKHAND
January 10, 2017
UPENDRA KUMAR SINGH Vs. STATE OF JHARKHAND
August 25, 2017
UPENDRA NATH SINGH Vs. STATE OF JHARKHAND
June 29, 2017
UPENDRA RAM AND ANOTHER Vs. STATE OF JHARKHAND
September 23, 2017
URMILA DEVI GADHYAN Vs. JHARKHAND URJA VIKAS NIGAM LIMITED
February 10, 2017
URMILA PRAMANIK Vs. STATE OF BIHAR
January 11, 2017
USHA KUMARI Vs. STATE OF JHARKHAND
February 7, 2017
UTRA BOURI Vs. THE STATE OF JHARKHAND
July 27, 2017
UTTAM BARAL Vs. PUTUL BARAL
May 8, 2017
UTTAM KUMAR DEY Vs. STATE OF JHARKHAND AND OTHERS
June 28, 2017
VAIBHAV SINGH @ CHANAN SINGH Vs. STATE OF JHARKHAND
July 21, 2017
VANI INSULATION PVT LTD , JAMSHEDPUR Vs. TATA STEEL LTD BISTUPUR THROUGH ITS MANAGING DIRECTOR AND OTHERS
March 8, 2017
VEENA SINGH Vs. JHARKHAND STATE FOREST DEVELOPMENT CORPORATION
August 31, 2017
VICKY ALIAS IMRAN KHAN Vs. STATE OF JHARKHAND
July 21, 2017
VIDHYAWANTI DEVI Vs. STATE OF JHARKHAND & ORS.
August 3, 2017
VIDYA SAGAR JHA Vs. MAMTA JHA
April 18, 2017
VIDYADHAR KUMBAKAR Vs. STATE OF JHARKHAND
February 16, 2017
VIJAY KUMAR Vs. CENTRAL COALFIELDS LIMITED
September 14, 2017
VIJAY KUMAR AGRAWAL Vs. STATE OF JHARKHAND AND ANOTHER
August 9, 2017
VIJAY KUMAR CHOUDHARY Vs. NARMADESHWAR PRASAD SINGH
August 3, 2017
VIJAY KUMAR PASWAN Vs. STATE OF JHARKHAND THROUGH SECRETARY, SECONDARY EDUCATION
December 6, 2017
VIJAY KUMAR SAHAY Vs. COAL MINES PROVIDENT FUND
August 3, 2017
VIJAY KUMAR SHASTRI Vs. PRATIBHA SINGH
November 22, 2017
VIJAY KUMAR SINGH Vs. STATE OF JHARKHAND
July 17, 2017
VIJAY KUMAR SINHA, S/O SATYENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
January 13, 2017
VIJAY KUMAR THAKUR Vs. UNION OF INDIA
July 17, 2017
VIJAY MANDAL Vs. STATE OF JHARKHAND
July 5, 2017
VIJAY MUNDA Vs. STATE OF JHARKHAND
August 25, 2017
VIJAY PRATAP PRASAD Vs. STATE OF JHARKHAND
August 2, 2017
VIJAY RAJAK Vs. STATE OF JHARKHAND AND ANOTHER
July 21, 2017
VIJOY PRAKASH SON OF LATE BHOLA NATH PRASAD Vs. THE STATE OF JHARKHAND
January 25, 2017
VIKAS KUMAR Vs. THE STATE OF JHARKHAND
March 6, 2017
VIKAS SINGH Vs. THE STATE OF JHARKHAND
July 10, 2017
VIKAS TIWARY Vs. STATE OF JHARKHAND
June 8, 2017
VIKAS VIDYALAYA, NEORI, RANCHI, THROUGH ITS AUTHORIZED SIGNATORY Vs. THE STATE OF JHARKHAND
December 15, 2017
VIKASH MAHTO Vs. THE UNION OF INDIA THROUGH THE ...
December 19, 2017
VIKASH SAO @ VIKASH KUMAR SAO Vs. STATE OF JHARKHAND
July 17, 2017
VIKAY KUMAR RAI Vs. STATE OF JHARKHAND
April 12, 2017
VINAY KUMAR Vs. THE STATE OF JHARKHAND
November 18, 2017
VINAY SAO @ VINAY KUMAR @ BINAY KUMAR Vs. STATE OF JHARKHAND
August 8, 2017
VINAYAK KUMAR SINGH Vs. STATE OF JHARKHAND
February 10, 2017
VINIT KUMAR Vs. THE STATE OF JHARKHAND AND OTHERS
January 25, 2017
VINOD KUMAR BEGWANI, SON OF LATE ASHKARAN BEGWANI Vs. THE DIRECTOR, EAST INDIA TRANSPORT AGENCY 20B, ABDUL HAMID STREET, FOURTH FLOOR, KOLKATTA
August 2, 2017
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND
December 4, 2017
VINOD KUMAR JAIN Vs. STATE OF JHARKHAND THROUGH SECRETARY
August 10, 2017
VINOD KUMAR PAL Vs. THE STATE OF JHARKHAND THROUGH CBI
December 18, 2017
VINOD KUMAR SINGH Vs. STATE OF JHARKHAND, REPRESENTED THROUGH PRINCIPAL SECRETARY
September 1, 2017
VINOD KUMAR SINGH, SON OF LATE JALESHWAR PRASAD SINGH Vs. KEDAR NATH SINGH, SON OF LATE SATYA NARAYAN SINGH
August 2, 2017
VINOD KUMAR, (CONSTABLE NO. 01006063 FTR HQ BSF M & C) Vs. UNION OF INDIA AND ORS.
November 22, 2017
VINOD SINGH Vs. STATE OF JHARKHAND
June 7, 2017
VINOD VISHWAKARMA @ VINOD VISHWAKARAM Vs. STATE OF JHARKHAND
July 31, 2017
VIRENDRA KUMAR OJHA Vs. THE STATE OF JHARKHAND
March 18, 2017
VISHAWNATH MAHTO Vs. STATE OF JHARKHAND
April 4, 2017
VISHNU KUMAR BANSAL, S/O SHRI RADHA BALLABH, PRESENTLY RESIDING AT H.N.93, ROOM NO C 6, NEAR SHIV MANDIR, P.O. P.S. KATWARIA SARAI, NEW DELHI 110016 Vs. STATE OF JHARKHAND, THROUGH CHIEF SECRETARY, HAVING ITS OFFICE AT PROJECT BUILDING, PO+PSDHURWA, DISTT. RANCHI, JHARKHAND
April 3, 2017
VIVEK PRATAP SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
November 18, 2017
VIVEKANAND CHOUDHARY Vs. THE STATE OF JHARKHAND
March 21, 2017
VIVEKANAND MAHTO, S/O LATE YUGAL KISHORE MAHTO Vs. STATE OF JHARKHAND
December 19, 2017
VIVEKANAND SINGH Vs. STATE OF JHARKHAND
January 30, 2017
WARUNENDU NATH GAGAN Vs. STATE OF JHARKHAND AND ANOTHER
February 23, 2017
WILLIAM KISPOTTA, S/O LATE JOSEPH KISPOTTA Vs. STEEL AUTHORITY OF INDIA LTD
February 10, 2017
WORKMAN NIRUA TATIN Vs. BHARAT COKING COAL LIMITED
September 1, 2017
WORKMEN Vs. EMPLOYERS IN RELATION TO THE MANAGEMENT OF CHASNALA COLLIERY
September 7, 2017
WORKMEN REPRESENTED BY BOKARO PROGRESSIVE FRONT Vs. MANAGEMENT OF BOKARO STEEL PLANT OF M/S STEEL AUTH
December 1, 2017
WORKMEN REPRESENTED BY THE STATE JOINT SECRETARY, FCI EXECUTIVE STAFF UNION, PATNA Vs. THE PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL TRIBUNAL NO.2, DHANBAD
January 20, 2017
XAVIER INSTITUTE OF SOCIAL SERVICE, RANCHI THROUGH ITS DIRECTOR, DR.(FATHER) ALEXIUS EKKA, R/O XISS, RANCHI Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, SCHOOL EDUCATION & LITERACY DEPARTMENT, GOVT. OF JHARKHAND, RANCHI
January 3, 2017
Y TAKUMBUBA Vs. UNION OF INDIA
June 16, 2017
Y.N. YADAV, SON OF LATE R.P. YADAV Vs. THE STATE OF JHARKHAND AND OTHER
September 14, 2017
YADVENDRA SINGH Vs. THE STATE OF JHARKHAND THROUGH VIGILANCE
August 9, 2017
YAKUB KHAN Vs. THE STATE OF JHARKHAND
June 7, 2017
YAMUNA RAM Vs. STATE OF JHARKHAND
November 24, 2017
YAMUNA SINGH Vs. STATE OF JHARKHAND
March 22, 2017
YASODA MEHRA, W/O LATE SATYANARAYAN MEHRA Vs. THE UNION OF INDIA & ORS.
June 16, 2017
YOGANAND PATRALEKH, SON OF LATE KRISHNANAND PATRALEKH Vs. THE STATE OF JHARKHAND AND OTHERS
October 13, 2017
YOGENDRA MEHRA Vs. STATE OF JHARKHAND
January 9, 2017
YOGENDRA PRASAD Vs. THE STATE OF JHARKHAND
February 10, 2017
YOGENDRA PRASAD Vs. STATE OF JHARKHAND
May 9, 2017
YOGENDRA SAO @ YOGENDRA SAW Vs. STATE OF JHARKHAND
August 21, 2017
YOGESH MAHTO Vs. STATE OF JHARKHAND
August 19, 2017
YUGAL KISHORE MANJHI Vs. STATE OF JHARKHAND AND OTHERS
October 12, 2017
YUNUS MIAN Vs. B C C L , DHANBAD, AND OTHERS
October 3, 2017
ZAHIR KHAN Vs. STATE OF JHARKHAND
July 27, 2017
ZEENAT PARWEEN DAUGHTER OF LATE AHMAD HUSSAIN MALLICK, WIFE OF ARIF KHAN Vs. THE STATE OF JHARKHAND DISTRICT ESTABLISHMENT COMMITTEE
November 1, 2017