Case Index

Title
Date
A C T O, FLYING SQUAD, BHARATPUR Vs. RAUNAQ INDUSTRIES HEERAWALA INDUSTRIAL AREA, JAIPUR RAJASTHAN TAX BOARD AJMER
January 20, 2017
AASIF N MIR Vs. STATE OF RAJASTHAN
February 23, 2017
ABDUL ADIL S/O ABDUL HAKEEM Vs. STATE OF RAJASTHAN THROUGH SECRETARY
July 17, 2017
ABDUL AZIZ Vs. STATE OF RAJASTHAN
May 11, 2017
ABDUL HALIM SON OF ILAHI BAKSH Vs. KAILASH CHAND SON OF NATHULAL
February 3, 2017
ABDUL HAMEED S/O SHRI AJIZ KHAN Vs. APPELLATE RENT TRIBUNAL, BANSWARA
April 4, 2017
ABDUL RASHEED S/O SHRI ABDUL KAREEM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, HOME DEPARTMENT
July 18, 2017
ABDUL SALIM S/O SHRI ABDUL SAKUR Vs. SAZID KHAN S/O SHRI ABDUL SALIM
October 24, 2017
ABDUL SATTAR S/O ABDUL GAFFAR Vs. STATE OF RAJASTHAN THROUGH PP
August 22, 2017
ABDUL SHAKOOR S/O HUSSAIN Vs. STATE OF RAJASTHAN THROUGH PP
January 31, 2017
ABHA KUMARI Vs. STATE OF RAJASTHAN
July 6, 2017
ABHIMANYU SINGH ALIAS SETHI Vs. STATE OF RAJASTHAN
May 3, 2017
ABHISHEK ALIAS BACHCHA MOHAN LAL Vs. KAUSHALYA DEVI
January 4, 2017
ABHISHEK KALLA S/O THIRATH RAJ KALLA Vs. THE STATE OF RAJASTHAN
January 24, 2017
ABID HUSSAIN S/O LATE SHRI AZIZ HUSSAIN Vs. RAJ BIBLE INSTITUTE THROUGH DIRECTOR SHRI NARENDRA SINGH
February 3, 2017
ABRAR AHMED Vs. STATE (RURAL DEVLOP AND PANCHAYATI RAJ DEPARTMENT)
July 13, 2017
ABRAR ANSARI S/O SHRI GAFOOR ANSARI Vs. THE STATE OF RAJASTHAN
January 18, 2017
ACHAL SINGH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
December 11, 2017
ADITAYA KUMAR Vs. STATE OF RAJASTHAN
July 5, 2017
AFSANA BANO W/O LATE MANISH KUMAR KURESHI Vs. RAFIQ KHAN S/O SHAMSHER KHAN
November 23, 2017
AFZAL BI W/O SAIMUDDIN Vs. STATE OF RAJASTHAN THROUGH P.P.
May 22, 2017
AGARWAL FOOT WEAR, NOHAR Vs. HEMANT DAS
September 18, 2017
AHMED SON OF HUKAM SINGH Vs. STATE OF RAJASTHAN
September 4, 2017
AHSAN MOHAMMED Vs. GOVIND NAGAR
January 23, 2017
AJAB LAL Vs. BABULAL
July 20, 2017
AJARUDDIN @ AJARU S/O RUJDAR Vs. STATE OF RAJASTHAN THROUGH PP
May 24, 2017
AJAY KHAN SON OF NAMALUM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 23, 2017
AJAY KUMAR Vs. STATE OF RAJASTHAN
November 23, 2017
AJAY KUMAR Vs. STATE
November 29, 2017
AJAY KUMAR Vs. STATE OF RAJASTHAN
December 18, 2017
AJAY KUMAR SHAW SON OF RAMLAKHAN SHAW Vs. STATE OF RAJASTHAN
September 19, 2017
AJAY LEGHA S/O SHRI AJIT SINGH Vs. STATE OF RAJASTHAN
April 20, 2017
AJEET KUMAR DERASARI Vs. STATE OF RAJASTHAN
December 7, 2017
AJEET SINGH Vs. RAJASTHAN HIGH COURT JODHPUR
October 27, 2017
AJEET SINGH S/O. ROOP SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 4, 2017
AJEET SINGH SINGHVI, S/O LATE SAJJAN CHAND SINGHVI Vs. DR. T.C. SADASUKHI, PROFESSOR DEPARTMENT OF UROLOGY
July 17, 2017
AJESH KUMAR AGRAWAL Vs. COMM OF INCOME TAX, STATUE CIRCLE
October 23, 2017
AJMAL HUSSAIN AND ORS Vs. JANNAT AND ANR
September 11, 2017
AJMER VIDHUT VITARAN NIGAM LTD. Vs. SMT. ROOPA W/O LATE KEELU BALAI
July 25, 2017
AJMER VIDYUT VITARAN NIGAM LIMITED Vs. RAMESHWARLAL
January 5, 2017
AJMER VIDYUT VITARAN NIGAM LIMITED Vs. MOHD. GULFAM GANI
October 3, 2017
AJMER VIDYUT VITRAN NIGAM LIMITED Vs. M/S. PHULERA GRANITE IMPEX
March 3, 2017
AKABAR KHAN @ NADEEM S/O ALAM KHAN AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
July 7, 2017
AKBAR ALI S/O SHRI GULAM ALI BOHRA Vs. LRS OF LATE SHRI GOVERDHAN DASS S/O SHRI ATMA RAM PESHWANI:
April 21, 2017
AKHILESH MATHUR S/O LATE DURGA LAL MATHUR Vs. STATE OF RAJASTHAN
April 13, 2017
AKHTAR ALI Vs. STATE OF RAJASTHAN
April 28, 2017
AKSHUNYA ENERGY PVT. LTD. Vs. THE CHAIRMAN, RAJASTHAN RENEWABLE ENERGY CORPORATION LTD.
December 5, 2017
ALI ASAGAR SADARI WALA Vs. THE STATE OF RAJASTHAN AND ANOTHER
April 20, 2017
ALKA BALIG, DAUGHTER OF SHRI RAMDEV JI MADHWANI Vs. SUNDER LAL, SON OF SHRI MANSA RAM JI
March 21, 2017
ALLU @ ARVIND SINGH SON OF KISHAN SINGH Vs. STATE OF RAJASTHAN THROUGH ITS P P
January 25, 2017
ALOK MEENA Vs. STATE OF RAJASTHAN
May 25, 2017
ALPHA BETA SHIKSHA SAMITI Vs. STATE OF RAJASTHAN
February 23, 2017
ALTAF HUSSAIN Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
March 6, 2017
AMAR CHAND CHANDAK Vs. UNION OF INDIA AND ORS.
February 15, 2017
AMAR CHAND SANI S/O SHRI BHERU LAL SANI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, AGRICULTURE DEPARTMENT
May 4, 2017
AMAR CHAND SON OF SHRI PANCHU LAL Vs. SMT. SUSHILA WIFE OF LATE SHRI MADAN MOHAN
January 11, 2017
AMAR DUTT PUROHIT S/O LATE GAURI VALLABH PUROHIT Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF PERSONNEL
January 20, 2017
AMAR LAL S/O SHRI NAND LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ORS.
March 28, 2017
AMAR NATH PAREEK Vs. STATE OF RAJASTHAN
May 30, 2017
AMAR SINGH Vs. LABOUR COURT, BIKANER
December 20, 2017
AMAR SINGH RAJPUT & ORS. Vs. STATE OF RAJASTHAN
January 11, 2017
AMAR SINGH S/O PAT RAM, BY CASTE CHAUWALI, TESHIL TIBBI, DISTRICT HANUMANGARH (AT PRESENT LODGED IN CENTRAL JAIL AT HANUMANGARH) Vs. STATE OF RAJASTHAN
February 27, 2017
AMAR UPADHYAY S/O SHRI HARSHAD UPADHYAY, B/C BRAHMIN, RESIDENT OF B Vs. THE STATE OF RAJASTHAN
January 30, 2017
AMARCHAND S/O SHRI BAKSHI RAM Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
May 26, 2017
AMARCHAND SON OF SHRI KALU LAL MEENA Vs. STATE OF RAJASTHAN
October 9, 2017
AMARJEET KAUR W/O. LATE SHRI JASWINDER SINGH Vs. GENERAL MANAGER
August 28, 2017
AMARJEET SINGH Vs. STATE OF RAJASTHAN
April 18, 2017
AMARLAL SON OF RAMLAL BY CASTE REGAR, RESIDENT OF NEAR BAJARIA LADDHA PETROL PUMP, SAWAI MADHOPUR (RAJASTHAN) Vs. NAGAR PALIKA, SAWAI MADHOPUR THROUGH PRESIDENT AND EXECUTIVE OFFICER, NAGAR PALIKA, SAWAI MADHOPUR (RAJ.)
January 4, 2017
AMARPAL SINGH S/O SHRI GURJANT SINGH Vs. BALWANT SINGH S/O SHRI RANJEET SINGH
January 27, 2017
AMBA CHEMICAL INDUSTRIES Vs. STATE OF RAJASTHAN
April 7, 2017
AMBA LAL S/O GANESH LAL KHATIK AND OTHERS Vs. MST. JASODA BAI WIFE OF PARAS RAM KHATIK
May 4, 2017
AMBALAL Vs. STATE OF RAJASTHAN
December 12, 2017
AMBALAL S/O BHURALALJI KUMATH MAHAJAN, AGE 61 YEARS, Vs. RATAN LAL S/O MADHOLALJI PAGARIYA
March 9, 2017
AMBUJA CEMENT LIMITED Vs. BABU LAL MALI
March 6, 2017
AMEEN KHAN Vs. STATE OF RAJASTHAN
December 19, 2017
AMIN KHAN Vs. STATE OF RAJASTHAN
August 8, 2017
AMIT BASU PROPRIETOR M/S GLOBAL VISION COMPANY Vs. THE DEPUTY COMMISSIONER OF INCOME
October 24, 2017
AMIT KUMAR JAIN S/O SHRI RAJENDRA KUMAR JAIN Vs. STATE OF RAJASTHAN
February 15, 2017
AMRIT KANWAR Vs. RAM BHAROSE
April 6, 2017
AMRIT LAL S/O DHANPAT RAJ, BY CASTE Vs. STATE OF RAJASTHAN
February 21, 2017
ANAND BAJAJ Vs. NAGAR NIGAM, BIKANER
April 6, 2017
ANAND BHATTACHARYA Vs. SMT. ANJALI BHATTACHARYA
November 23, 2017
ANAND KUMAR SHARMA SON OF LATE SHRI LAXMI NARAIN SHARMA, AGED ABOUT 51 YEARS, BY CASTE BRAHAMIN, RESIDENT OF A Vs. STATE OF RAJASTHAN
February 1, 2017
ANARDEI W/O UMAR MOHAMMAD Vs. SUBE SINGH S/O BHOOPCHAND
March 21, 2017
ANGOORI DEVI JATAV Vs. STATE OF RAJASTHAN
October 24, 2017
ANIL AGRAWAL S/O SH. PRAHLAD RAI AGRAWAL Vs. VIKAS AGRAWAL S/O SOMDUTT AGRAWAL
October 9, 2017
ANIL BHANDARI Vs. UNITED INDIA INSU. COMPANY LTD. AND ORS.
November 9, 2017
ANIL CHOITHANI AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
December 19, 2017
ANIL DUDHA BHAI KANERIA S/O SHRI DUDHA BHAI KANERIA DIRECTOR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANR.
May 17, 2017
ANIL KUMAR Vs. STATE OF RAJASTHAN
August 11, 2017
ANIL KUMAR Vs. STATE OF RAJASTHAN
November 16, 2017
ANIL KUMAR S/O SHRI JAY CHAND DAHIYA Vs. STATE OF RAJASTHAN THROUGH P.P.
March 6, 2017
ANIL KUMAR S/O SHRI VISHRAM MEENA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAY
March 9, 2017
ANIL KUMAR SHUKLA Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
February 3, 2017
ANIL S/O OM PRAKASH KOTHARI Vs. SMT. EKTA W/O ANIL KOTHARI D/O MADHU LAL JI NYATI
May 16, 2017
ANIL SHARMA S/O SHRI BANWARI LAL SHARMA Vs. SATYA NARAYAN S/O OF LATE SHRI MOHAN LAL SHARMA
March 21, 2017
ANIL SHUKLA Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
November 27, 2017
ANITA CHAUDHARY Vs. RAJESH CHAUDHARY
November 23, 2017
ANITA DHARAM WIFE OF SHRI VINOD KUMAR Vs. VINOD KUMAR SON OF SHRI BADRI NARAIN
December 14, 2017
ANITA KUMARI D/O PADAM SINGH Vs. STATE OF RAJASTHAN THROUGH PP
March 1, 2017
ANJANA BADERA W/O RAKESH KUMAR BADERA Vs. VISHAL FARMS
November 23, 2017
ANJANA VYAS Vs. NATIONAL LAW UNIVERSITY AND OTHERS
April 17, 2017
ANJU SINGH Vs. GAURI
April 20, 2017
ANJU SINGH W/O SHRI SHIV SINGH Vs. GAURI W/O SHRI NARESH
May 1, 2017
ANJU YADAV, SARPANCH GRAM PANCHAYAT MANIWALI Vs. RAMJI LAL S/O SHRI SURJA RAM
July 17, 2017
ANKIT UPADHYAY S/O KAILASH CHANDRA UPADHYAY Vs. DISTRICT JUDGE, FAMILY COURT, BHILWARA
October 26, 2017
ANKIT UPADHYAY S/O SHRI KAILASH CHANDRA UPADHYAY Vs. SMT. PRITIPRIYA W/O SHRI ANKIT UPADHYAY D/O SMT. SHARDA SHARMA
May 15, 2017
ANKUR MISHRA Vs. SAJJAN RAJ
February 17, 2017
ANKUR OIL INDUSTRIES Vs. PUSHKARLAL AGRAWAL
January 19, 2017
ANNU KHANDELWAL Vs. ABHAY KUMAR DAGDA
March 24, 2017
ANSHU CHAUHAN Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2017
ANSHU MALA DAVID WIDOW OF LATE SHRI DAVID Vs. ANISH PAUL & ANR.
January 4, 2017
ANUBHAV KUMAWAT S/O SHRI DURGA LAL JI KUMAWAT, R/O 60 NAKODA NAGAR SECOND DAUJI KI BAORI, PS PRATAP NAGAR, UDAIPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR.
January 23, 2017
ANUJ GOYAL S/O SHRI KAWAR SEN GOYAL Vs. STATE OF RAJASTHAN
September 6, 2017
ANURADHA JHA W/O BASANT KUMAR CHOUDHARY Vs. BASANT KUMAR CHOUDHARY S/O GAURI SHANKAR CHOUDHARY
August 9, 2017
ANURAG Vs. STATE OF RAJASTHAN AND ANR.
November 18, 2017
ARINJAY JAIN S/O LATE PADAM KUMAR JAIN Vs. RAMA GARG W/O LATE KRISHNA GOPAL FATEHPURIA
August 9, 2017
ARJUN LAL, SON OF SHRI MATHURA DAS Vs. THE STATE OF RAJASTHAN AND ANOTHER
May 15, 2017
ARJUN RAM S/O SHRI BHOMA JI Vs. STATE OF RAJASTHAN
October 24, 2017
ARJUN SINGH Vs. STATE OF RAJASTHAN
December 19, 2017
ARJUN SINGH Vs. STATE OF RAJASTHAN
December 12, 2017
ARUN KUMAR NAGDA Vs. THE INDIAN OIL CORPORATION LIMITED
April 7, 2017
ARUN KUMAR SONI Vs. STATE OF RAJASTHAN
May 4, 2017
ARUN SINGH Vs. SHEELA SINGH WIDOW OF (LATE) BHAGIRATH SINGH
June 2, 2017
ARUNESHWAR KRISHNA VERMA Vs. STATE OF RAJASTHAN
September 16, 2017
ARVIND Vs. STATE OF RAJASTHAN
February 22, 2017
ARVIND CHATUR S/O LATE SHRI PRAKASH MAL CHATUR Vs. SMT. LAXMI MEHTA W/O LATE SHRI VIJAY SINGH MEHTA
April 4, 2017
ARVIND KUMAR GUPTA S/O PREM PRAKASH GUPTA Vs. THE STATE OF RAJASTHAN
July 26, 2017
ARVIND SINGH MEWAR Vs. MAHENDRA SINGH S/O HIH MAHARANA BHAGWAT SINGH JI MEWAR
February 20, 2017
ARVIND SWAMI Vs. STATE OF RAJASTHAN THROUGH P.P.
October 24, 2017
ASHAPURNA BUILDCOM LIMITED, OFFICE Vs. ARTI DAUGHTER OF LATE SHRI HADMAN RAM
February 14, 2017
ASHARAM S/O GIRRAJ Vs. STATE OF RAJASTHAN
March 28, 2017
ASHFAQ MOHD. SON OF LATE SULTAN MOHAMMAD Vs. STATE OF RAJASTHAN THROUGH ITS ADDITIONAL CHIEF SECRETARY
December 8, 2017
ASHISH KUMAR SHARMA S/O SURESH CHANDRA SHARMA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR
October 3, 2017
ASHISH MEENA S/O SHRI RAM GILAS @ BUMBI MEENA Vs. STATE OF RAJASTHAN THROUGH PP
April 28, 2017
ASHISH SAXENA S/O LATE SHRI ASHOK SAXENA, AGED 39 YEARS, BY CASTE KAYAST, RESIDENT OF BANSWARA AT PRESENT PLOT NO.142, HARI MARG, CIVIL LINE, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH THE CHIEF ENGINEER, MAHI BAJAJ SAGAR PROJECT, BANSWARA
January 18, 2017
ASHISH SEVAG BRAHMIN S/O RAJENDRA PRASAD AND ORS. Vs. THE STATE OF RAJASTHAN AND ANR.
August 2, 2017
ASHOK BHAKAL SON OF SHRI GHANSHYAM BHAKAL Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER
October 30, 2017
ASHOK KAVIYA Vs. STATE OF RAJASTHAN THROUGH COMMISSIONER, TRANSPORT DEPARTMENT, PARIVAHAN BHAWAN, JAIPUR
December 15, 2017
ASHOK KUMAR Vs. SMT JYOTI
January 31, 2017
ASHOK KUMAR AND OTHERS Vs. STATE OF RAJASTHAN
July 26, 2017
ASHOK KUMAR DIXIT Vs. STATE OF RAJASTHAN
August 29, 2017
ASHOK KUMAR JOSHI AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
December 15, 2017
ASHOK KUMAR KHATIK Vs. NAGAR PARISHAD, SIKAR
January 17, 2017
ASHOK KUMAR MOD Vs. JUDGE, INDUSTRIAL TRIBUNAL
February 28, 2017
ASHOK KUMAR S/O SHRI BABU LAL Vs. THE ADDITIONAL DISTRICT JUDGE, PARBATSAR, DISTRICT NAGAUR AND OTHERS
May 15, 2017
ASHOK KUMAR S/O SHRI CHAMPA LAL SUNAR Vs. JUHAR MAL S/O PRATAP JI AND OTHERS
May 25, 2017
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
August 24, 2017
ASHOK KUMAR SON OF SHRI NANDRAM YADAV Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, LOCAL SELF DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
September 19, 2017
ASHOK SHARMA S/O SHRI SHYAM LAL SHARMA Vs. HANUMAN SAHAI SAINI S/O LATE SHRI DURGA LAL SAINI
March 7, 2017
ASHOK SINGH Vs. STATE OF RAJASTHAN AND ORS.
February 6, 2017
ASHU PARIHAR S/O SHRI KESA RAM PARIHAR Vs. STATE OF RAJASTHAN AND ANR.
July 13, 2017
ASHWANI GUPTA Vs. STATE OF RAJASTHAN
April 25, 2017
ASLAM KHAN Vs. STATE OF RAJASTHAN
September 5, 2017
ASRUDEEN SON OF HURMAT Vs. STATE OF RAJASTHAN
April 24, 2017
ASSISTANT COMMERCIAL TAXES OFFICER, WARD-II, CIRCLE-H, JAIPUR Vs. JEEVAN JYOTI WIRES AND CABLES, 194-B, JHOTWARA INDUSTRIAL
April 13, 2017
ASSTT ENGINEER AJMER VID.VITRAN NIGAM LIMITED, Vs. PARWATI WD/O LATE SHRI MAKKHAN LAL
September 6, 2017
ASSTT. COMMR. OF COMMERCIAL TAXES, ANTI Vs. JYOTI LABORATORIES LTD.
July 26, 2017
ATUL ALIAS SAMLESH S/O AARAM SINGH, B/C YADAV, RESIDENT OF NAGLAGANGE, P.S. JASRANA, DISTRICT, FIROJABAD (UP) Vs. THE STATE OF RAJASTHAN
January 24, 2017
ATUL KUMAR Vs. STATE OF RAJASTHAN
September 12, 2017
ATUL TIWARI Vs. STATE OF RAJASTHAN
April 4, 2017
ATURAL FILLERS PRIVATE LIMITED Vs. UNION OF INDIA
May 10, 2017
AUTO LILTED INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I
September 20, 2017
AUTOLITE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 14, 2017
AVDESH S/O RAMA DAMOR Vs. CHANDU LAL S/O NATHU KALAL
April 4, 2017
AVNI Vs. MADAN GOPAL
October 4, 2017
AYUB @ AYUB ALI SON OF SHRI NOOR MOHAMMAD Vs. STATE OF RAJASTHAN THROUGH P.P. & ORS.
July 11, 2017
AZAM KHAN S/O EVAZ KHAN Vs. STATE OF RAJASTHAN
May 2, 2017
B L KALAL, SON OF NANDLALJI EXECUTIVE ENGINEER (RETIRED) Vs. RAJASTHAN STATE ELECTRICITY BOARD
February 20, 2017
B L PUROHIT, NOMINEE WHOLESALE FIRM M/S TIRUPATI PROTEINS (P) LTD & ORS Vs. STATE OF RAJASTHAN
November 1, 2017
B.B. AGRAWAL Vs. RESERVE BANK OF INDIA
July 17, 2017
BAAL ROAD LINES Vs. THE STATE OF RAJASTHAN
May 29, 2017
BABLU GURJAR S/O SHRI JAGAN LAL Vs. THE STATE OF RAJASTHAN, THROUGH SECRETARY, DEPARTMENT OF FOREST
November 23, 2017
BABU KHAN @ ALIM KHAN SON OF SALIM KHAN Vs. THE STATE OF RAJASTHAN
October 4, 2017
BABU LAL KOLI S/O SHRI SORTI LAL KOLI Vs. CBI THROUGH P.P.
March 7, 2017
BABU LAL KOLI S/O SHRI SORTI LAL KOLI Vs. CBI
March 7, 2017
BABU LAL S/O CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANOTHER
December 12, 2017
BABU LAL S/O HADMAN JI Vs. MOHAN LAL S/O CHUNNI LAL
December 19, 2017
BABU LAL S/O SHRIRAM GURJAR Vs. STATE OF RAJASTHAN
July 3, 2017
BABU S/O LATE LELU @ NAULA JI KUMAWAT, RESIDENT OF KAROI, TEHSIL AND DISTRICT BHILWARA Vs. RATAN LAL S/O BHANWAR LAL KUMAWAT, AGED ABOUT 28 YEARS, RESIDENT OF KAROI, TEHSIL AND DISTRICT BHILWARA (RAJ.)
January 27, 2017
BABU SINGH Vs. STATE OF RAJASTHAN
December 4, 2017
BABU SINGH RAWAT S/O. CHAMAN SINGH Vs. STATE OF RAJASTHAN
September 16, 2017
BABULAL Vs. STATE OF RAJASTHAN
May 30, 2017
BABULAL CHOUDHARY Vs. LAXMAN DAS BAJAJ AND ANR.
October 25, 2017
BABULAL S/O SHRI MAGAJI Vs. HEMRAJ S/O NARSAJI
November 6, 2017
BABULAL SHARMA S/O MAHADEV PRASAD SHARMA Vs. MUKESH SHARMA S/O SHRI MOHAN LAL
August 8, 2017
BACHHU SINGH SON OF SHRI KESARAM, BY Vs. STATE OF RAJASTHAN
January 19, 2017
BACHU KHAN S/O ABDALLA Vs. STATE OF RAJASTHAN
June 5, 2017
BADAN KANWAR WIFE OF LATE SHRI PADAM SINGH Vs. BHEEM SINGH S/O LATE SHRI MOHAN SINGH
August 28, 2017
BADRINARAYAN MEENA S/O SH. MANGLA RAM MEENA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, PANCHAYATI RAJ DEPARTMENT
November 28, 2017
BAGA RAM VISHNOI Vs. STATE OF RAJASTHAN
April 4, 2017
BAJAJ ALLIANZ GEN INSURANCE CO LTD. Vs. RAJU LAL AND OTHERS
May 10, 2017
BAJAJ ALLIANZ GEN INSURANCE CO. LTD. Vs. RATI RAM NAGAR AND OTHERS
May 10, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD. Vs. GANGA RAM S/O LATE SH. VISHNARAM @ VISHAN LAL
July 27, 2017
BAJRANG LAL Vs. SMT. SHANTI DEVI
September 18, 2017
BAJRANG LAL MEENA S/O SHRI SULTAN RAM MEENA Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
March 2, 2017
BAJRANG LAL SON OF SHRI BHAGU RAM Vs. THE STATE OF RAJASTHAN THROUGH P.P. AND ANOTHER
July 3, 2017
BALBEER SINGH SHEKHAWAT S/O LATE SHRI GOVIND SINGH SHEKHAWAT, AGED ABOUT 55 YEARS, R/O VILLAGE AND POST MAHROLI, VIA REENGUS, DISTRICT SIKAR Vs. STATE OF RAJASTHAN
February 8, 2017
BALBIR SINGH KHANDEKAR, SON OF LATE SHRI RAMDHAN KHANDEKAR Vs. RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED
August 29, 2017
BALDEO RAM & ANR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 26, 2017
BALDEV Vs. STATE OF RAJASTHAN
October 26, 2017
BALDEV GORA Vs. STATE OF RAJASTHAN
September 6, 2017
BALDEV RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
December 15, 2017
BALDEV SHARMA Vs. GOPAL
August 30, 2017
BALJINDER SINGH Vs. UNION OF INDIA
September 7, 2017
BALMAT Vs. STATE OF RAJASTHAN
October 11, 2017
BALRAJ SINGH Vs. HOSIYAR SINGH
May 22, 2017
BALU KHAN @ IKBAL KHAN Vs. STATE OF RAJASTHAN
December 20, 2017
BALU RAM Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER
August 8, 2017
BALURAM MEENA Vs. KHEM CHAND MEENA &ORS
July 17, 2017
BALVEER SINGH CHADHA S/O JASBIR SINGH CHADHA Vs. STATE OF RAJASTHAN
July 25, 2017
BALVINDER KAUR D/O SHRI SWARNJEET SINGH Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY, AJMER
May 18, 2017
BALWANT KAUR WIDOW OF SUCHCHA SINGH Vs. STATE OF RAJASTHAN
August 16, 2017
BANASTHALI VIDYAPITH, BANASTHALI, TEHSIL NEWAI Vs. JAIPUR DEVELOPMENT AUTHORITY, JLN MARG
July 14, 2017
BANDIKUI KRAY VIKRAY SAHAKARI SAMITI LTD., BANDIKUI DISTRICT DAUSA Vs. THE JUDGE
August 30, 2017
BANSHI LAL Vs. STATE OF RAJASTHAN
September 11, 2017
BANSHIDHAR Vs. STATE OF RAJASTHAN
April 19, 2017
BANSHILAL SALVI S/O. SH. RAU JI SALVI Vs. STATE OF RAJASTHAN THROUGH SECRETARY TO THE GOVERNMENT, RURAL DEVELOPMENT & PANCHAYATI RAJ DEPARTMENT
December 6, 2017
BANTI Vs. MAHESH CHAND
October 4, 2017
BANTI KHATEEK Vs. THE STATE OF RAJASTHAN THROUGH P.P.
August 24, 2017
BANWARI Vs. STATE OF RAJASTHAN
October 9, 2017
BANWARI LAL Vs. STATE OF RAJASTHAN
January 23, 2017
BANWARI LAL Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT
January 5, 2017
BANWARI LAL GUPTA SON OF SHRI PRABHATI LAL Vs. STATE OF RAJASTHAN
April 6, 2017
BANWARI LAL S/O SHRI SEDU RAM, BY CASTE SAINI, RESIDENT OF KARNIMATA KA MANDIR, KHATIPURA ROAD, JAIPUR Vs. CHIEF ENGINEER IRRIGATION DEPARTMENT, JAIPUR
February 10, 2017
BANWARI LAL YADAV Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
May 3, 2017
BAPU @ BAPUDA S/O MOHAMMED SALIM, AGED 24 YEARS, BY CASTE MUSALMAN, RESIDENT OF HUSSAINI CHOWK, BANSWARA Vs. THE STATE OF RAJASTHAN
February 28, 2017
BASANT KUMAR JAIN Vs. VISHVAMBHAR KHETAN
August 1, 2017
BASANT KUMAR JHA Vs. MITHLESH JHA
August 25, 2017
BASANT KUMAR JHA SON OF SHRI RAMESH DUTT JHA Vs. SMT MITHLESH JHA D/O SHRI JAGDISH NANDAN SHARMA
August 24, 2017
BASHIR & ORS Vs. THE STATE OF RAJASTHAN
January 27, 2017
BASTI RAM Vs. SMT. SHANTI AND OTHERS
March 9, 2017
BATTU LAL GUPTA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO GOVT.
January 3, 2017
BEENA W/O JITENDRA SINGH Vs. SNEHLATA W/O BHEEM SINGH
July 17, 2017
BEERBAL SINGH JAT Vs. THE STATE OF RAJASTHAN
July 25, 2017
BHAGCHAND PANWAR S/O LT. SHRI CHOTTU LAL PANWAR Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
July 31, 2017
BHAGGA S/O KISHORE Vs. STATE OF RAJASTHAN
May 5, 2017
BHAGIRATH Vs. STATE OF RAJASTHAN
August 11, 2017
BHAGIRATH Vs. ADDITIONAL DISTRICT JUDGE
January 4, 2017
BHAGIRATH JUJHADIA S/O SHRI SHIMBHU RAM Vs. JODHPUR VIDYUT VITRAN NIGAM LTD.
May 19, 2017
BHAGIRATH S/O GORURAM Vs. STATE OF RAJASTHAN
January 19, 2017
BHAGIRATH S/O SHRI HEMA RAM Vs. THE STATE OF RAJASTHAN
February 10, 2017
BHAGIRATH SON OF MANGALYA Vs. STATE OF RAJASTHAN
July 11, 2017
BHAGWAN DAS Vs. STATE OF RAJASTHAN
April 17, 2017
BHAGWAN SINGH SOLANKI Vs. STATE OF RAJASTHAN
January 13, 2017
BHAGWAN SINGH SON OF RAJU SINGH Vs. STATE OF RAJASTHAN THROUGH DIRECTOR GENERAL OF PRISON, RAJASTHAN JAIPUR
March 25, 2017
BHAGWANA RAM Vs. STATE OF RAJASTHAN
July 6, 2017
BHAGWANA RAM Vs. STATE OF RAJASTHAN
March 21, 2017
BHAGWATI Vs. STATE OF RAJASTHAN
February 2, 2017
BHAGWATI DEVI WIFE OF RAMPAL, BY CASTE MEENA Vs. STATE OF RAJASTHAN THROUGH PP
January 4, 2017
BHAGWATI LAL Vs. SMT. SANGEETA
April 13, 2017
BHAGWATI LAL S/O SHRI JANKI LAL JINGAR Vs. SMT. SANGEETA W/O BHAGWATI LAL JINGAR
December 20, 2017
BHAGWATI LAL S/O SOHAN LAL Vs. GHANSHYAM DAS S/O CHIMAN DAS
February 9, 2017
BHAIRIYA @ BHANWAR LAL AND ANOTHER Vs. STATE OF RAJASTHAN
July 13, 2017
BHAJAN LAL BISHNOI S/O KALU RAM Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
February 3, 2017
BHAJAN LAL S/O. SHRI NINNURAM Vs. DAYANAND LAWANIYA S/O SHRI SHANKAR LAL
February 6, 2017
BHAKAR RAM S/O LAKAHRAM BISHNOI Vs. STATE OF RAJASTHAN
November 3, 2017
BHAKHARRAM @ BHAGIRATH Vs. STATE
December 19, 2017
BHALDAN Vs. STATE OF RAJASTHAN
August 25, 2017
BHALLA RAM S/O SHRI ANDARAM Vs. VIRENDRA DUDI S/O SHRI BUDHARAM
July 20, 2017
BHAMMAL RAM S/O SHRI KUNDAN LAL Vs. THE STATE OF RAJASTHAN
June 7, 2017
BHAN SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
November 22, 2017
BHANU PRAKASH BAROT Vs. JODHPUR VIDHYUT VITRAN NIGAM LIMITED
April 4, 2017
BHANU PRAKASH S/O PURSHOTTAM LAL JI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 18, 2017
BHANUPRAKASH @ BANTI S/O BABU LAL Vs. THE STATE OF RAJASTHAN
May 25, 2017
BHANWAR KANWAR WIFE OF LATE SHIVPAL SINGH Vs. UNION OF INDIA
February 28, 2017
BHANWAR LAL Vs. STATE OF RAJASTHAN
April 24, 2017
BHANWAR LAL Vs. BOARD OF REVENUE, RAJ. AJMER
March 9, 2017
BHANWAR LAL @ BHANWRA & ORS. RAM S/O KANA RAM Vs. STATE OF RAJASTHAN
January 3, 2017
BHANWAR LAL S/O JAGMAL RAM Vs. STATE OF RAJASTHAN AND ANR.
April 21, 2017
BHANWAR LAL S/O SH. DEVI CHAND Vs. MOHAN LAL S/O SH.KHETA RAMJI, BY CASTE GANCHI
January 9, 2017
BHANWAR LAL S/O SHRI GORU RAM Vs. BHANU KUMAR S/O SHRI PANNA LAL
April 20, 2017
BHANWAR LAL S/O SHRI UDA RAM Vs. NAAJAR SINGH S/O SHRI MUKAN SINGH
August 16, 2017
BHANWAR LAL SONI S/O SHRI CHANAN MAL SONI Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR AND ANR.
April 20, 2017
BHANWAR SINGH Vs. SMT. KUSUM KANWAR
December 21, 2017
BHANWAR SINGH Vs. STATE OF RAJASTHAN
August 8, 2017
BHANWAR SINGH S/O SHRI NARSINGH Vs. THE STATE OF RAJASTHAN
May 2, 2017
BHANWARA RAM @ BHANWAR LAL S/O SHRI GANPAT RAM Vs. STATE OF RAJASTHAN THROUGH PP
March 22, 2017
BHANWARI DEVI W/O SH. BHANWAR LAL Vs. STATE OF RAJ AND ORS.
January 20, 2017
BHANWARLAL Vs. NEW INDIA ASSURANCE COMPANY LIMITED BRANCH OFFICE HANUMANGARH
June 29, 2017
BHANWARLAL SON OF CHANDALAL Vs. RADHEY SHYAM SON OF KANHIRAM
July 5, 2017
BHANWARLAL SON OF CHANDALAL Vs. RADHEY SHYAM SON OF KANHIRAM
July 7, 2017
BHANWAROO KHAN CHOPDAR Vs. INCOME TAX OFFICER
November 22, 2017
BHARAT BHAWAN NIRMAN SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, DEPTT. OF URBAN DEVELOPMENT AND HOUSING, SECRETARIAT, JAIPUR
May 25, 2017
BHARAT SHARMA S/O GIRDHARI LAL Vs. STATE OF RAJASTHAN THROUGH P P
January 20, 2017
BHARAT SHARMA S/O SHRI GIRDHARI LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
January 24, 2017
BHARAT SINGH Vs. THE STATE OF RAJASTHAN
October 26, 2017
BHARTIYA ADARSH VIDHYA MANDIR Vs. STATE (EDUCATION DEPARTMENT)
July 25, 2017
BHARTIYA LOK KALA MANDAL Vs. JAI PRAKASH VYAS
August 16, 2017
BHASKAR PAREEK Vs. THE STATE OF RAJASTHAN
March 7, 2017
BHAWANI SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 3, 2017
BHAWNA D/O SHRI BIRDHI CHAND SANKHLA Vs. MRITYUNJAYA S/O SHRI CHUNNILAL SAINI
October 26, 2017
BHEEM RAJ Vs. STATE OF RAJASTHAN
February 14, 2017
BHEEM SINGH TIWARI Vs. RAVINDRA SINGH
January 19, 2017
BHERA RAM Vs. STATE OF RAJASTHAN
June 20, 2017
BHERU LAL CHAWDA Vs. STATE OF RAJASTHAN
July 6, 2017
BHERU SINGH RAJPUT S/O KAN SINGH Vs. STATE OF RAJASTHAN
April 10, 2017
BHIKHARAM Vs. STATE OF RAJASTHAN
July 13, 2017
BHIKKI AND ANOTHER Vs. STATE OF RAJASTHAN
August 21, 2017
BHILAI ENGINEERING CORPORATION LIMITED Vs. UNION OF INDIA
June 27, 2017
BHILWARA KRAY VIKRAY SAHALARO SAMITI LTD. Vs. SHIV NARYAN BISHNOI S/O HAZARI LAL BISHNOI
September 4, 2017
BHIYA RAM Vs. STATE OF RAJASTHAN
September 20, 2017
BHOJ RAJ @ MUKHI S/O JETHANAND SINDHI AND OTHERS Vs. STATE OF RAJASTHAN
November 23, 2017
BHOJAMAL SON OF SHRI RIJUMAL Vs. DEVARAM SON OF SHRI SALAGRAM
May 11, 2017
BHOLA RAM Vs. STATE OF RAJASTHAN
August 10, 2017
BHOLU MOHAMMED DESHWALI S/O SHRI RASHUL KHAN DESHWALI Vs. STATE OF RAJASTHAN
February 13, 2017
BHOMA RAM Vs. SMT.SHANTI DEVI
July 7, 2017
BHOMA RAM S/O LALA RAM Vs. STATE OF RAJASTHAN
July 27, 2017
BHOOP @ BHUPENDRA S/O CHUNNI LAL Vs. ROHTASH KUMAR S/O SH. DAYANAND
January 20, 2017
BHOOTPURVA SAINIK KALYAN AND AAM JANTA Vs. AREA COMMANDER, HEAD OFFICE 61 (INDEPENDENT)
October 9, 2017
BHORI DEVI Vs. SAMPAT BAI
November 6, 2017
BHORI DEVI @ MOTI W/O SIYARAM Vs. SAMPAT BAI W/O DHARASINGH
September 8, 2017
BHUPENDRA SINGH JADAUN Vs. STATE OF RAJASTHAN
December 11, 2017
BHUPESH KUMAR SHARMA SON OF SH. MAHESH CHAND HARIT Vs. STATE OF RAJASTHAN
September 13, 2017
BHURI BAI WIFE OF RAMESH Vs. STATE OF RAJASTHAN THROUGH P.P.
April 20, 2017
BHURIYA MEENA Vs. STATE OF RAJASTHAN
November 22, 2017
BIHAR STATE ELECTRICITY BOARD, (NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.) Vs. CHAIRMAN, RAJASTHAN MICRO AND SMALL ENTERPRISES FACILITATION COUNCIL
November 24, 2017
BIJENDAR SINGH SON OF CHIDDU SINGH AND OTHERS Vs. THE STATE OF RAJASTHAN THROUGH P.P.
April 17, 2017
BIJENDRA SINGH Vs. STATE OF RAJASTHAN THR. DISTRICT COLLECTOR, AJMER
August 10, 2017
BILIYA @ MANOJ KUMAR Vs. STATE OF RAJASTHAN
April 19, 2017
BILLU SINGH Vs. SMT. MEMAL AND OTHERS
May 12, 2017
BIMLA W/O. LATE JAGDISH Vs. INDRA SINGH S/O. BHOOP SINGH
February 7, 2017
BINDER SINGH Vs. STATE OF RAJASTHAN
January 27, 2017
BINDU KUNWAR SISODIYA Vs. REGISTRAR GENERAL, RAJASTHAN HIGH COURT, JODHPUR. AND ANOTHER
December 5, 2017
BINIKA MITTAL W/O SHRI SANJEEV MITTAL Vs. NEESA LEISURE LIMITED,
December 1, 2017
BISHNA RAM @ NISHA Vs. PREM RAM & ORS
July 6, 2017
BODU RAM S/O GOMA RAM BIJARNIA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT SECRETARIAT, RAJASTHAN, JAIPUR AND OTHERS
May 12, 2017
BOTH LAL GURJAR Vs. STATE OF RAJASTHAN
August 28, 2017
BRAHAM DUTT S/O REKHAJI Vs. THE STATE OF RAJASTHAN
August 11, 2017
BRAJMOHAN AGED 73 YEARS S/O KESRA BY CASTE MEENA Vs. HEERALAL S/O RAMCHANDRA (DECEASED) THROUGH HIS LEGAL HEIRS
February 1, 2017
BRIJ BIHARI AGARWAL (BHAGAT) Vs. SHRI SUNIL CHAND KOTHARI
July 7, 2017
BRIJ MOHAN Vs. VIRENDRA BHANDARI
July 5, 2017
BRIJ MOHAN BANSAL Vs. COMPANY LAW BOARD NEW DELHI
November 30, 2017
BRIJ MOHAN CHAND MATHUR Vs. STATE OF RAJASTHAN
March 7, 2017
BRIJ MOHAN GUPTA SON OF SHRI RAMJI LAL Vs. STATE OF RAJASTHAN
September 11, 2017
BRIJESH CHANDRA MISHRA S/O SH. PRABHU DAYAL MISHRA, AGED 45 YEARS, R/O 3 Vs. STATE OF RAJASTHAN THROUGH THE DIRECTOR (SECONDARY), EDUCATION DEPARTMENT, GOVERNMENT OF RAJASTHAN, BIKANER
January 4, 2017
BRIJESH MUDGAL Vs. CHAIRMAN, RAJASTHAN HOUSING BOARD AND ORS.
July 21, 2017
BRIJMOHAN SHARMA Vs. PURSHOTTAM DAS GOYAL
September 8, 2017
BRIJRAJ SINGH RATHORE SON OF LATE SHRI S.S. RATHORE Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
February 23, 2017
BSL WULFING LTD. Vs. COMMR. OF C. EX. (APPEALS), JAIPUR
September 18, 2017
BSNL PGMTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2017
BUDDHARAM Vs. STATE OF RAJASTHAN THROUGH P P
July 21, 2017
BUDH SINGH SON OF NATHU SINGH Vs. URBAN IMPROVEMENT TRUST, ALWAR THROUGH ITS SECRETARY
May 15, 2017
BUDHA Vs. JAGDISH SINGH (SINCE DECEASED)
July 28, 2017
BUDHA RAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 4, 2017
BUDHA RAM S/O SHRI LAL CHAND Vs. THE STATE OF RAJASTHAN
April 21, 2017
BUDHA RAM SON OF KANHAIYA RAM Vs. STATE OF RAJASTHAN
August 4, 2017
BUDHMAL S/O SH. VOKA JI Vs. THE ADDITIONAL DISTRICT COLLECTOR
April 4, 2017
BULA RAM AND ANOTHER Vs. STATE OF RAJASTHAN
July 11, 2017
BUTA SINGH S/O JANGIR SINGH Vs. DILRAJ SINGH
August 22, 2017
C I T JAIPUR Vs. NASH FASHIONS
May 29, 2017
C I T KOTA Vs. M/S EMMANUEL BIBLE INSTUTE SAMITI
November 28, 2017
C T O ANTI EVASION, CIRCLE-ALWAR Vs. LALIT HANS PROTEIN PVT LTD THROUGH ITS CHIEF ACCOUNTANT & AUTHORIZED SIGNATORY
February 20, 2017
C T O, COMMERCIAL TAXES DEPARTMENT Vs. HOTEL MERWARA ESTATE
February 10, 2017
C.C.E. JAIPUR Vs. M/S. DLF CEMENT LTD.
January 4, 2017
CAPTAIN GURVINDER SINGH Vs. STATE OF RAJASTHAN
January 2, 2017
CARRIER POINT Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
September 7, 2017
CENTRAL BANK OF INDIA THROUGH CHIEF MANAGER, (PRS), CENTRAL OFFICE, CHANDRAMUKHI, NARIMAN POINT, MUMBAI Vs. TARA CHAND S/O SHANKER LAL JI
March 9, 2017
CENTRAL CO Vs. PREM SUKH S/O SHRI BHANWAR LAL KANKARWAL, C/O PREM RADIO SERVICE
May 18, 2017
CENTRAL MODERN EDUCATION SOCIETY Vs. NARPAT SINGH
June 1, 2017
CHAINA RAM Vs. STATE OF RAJASTHAN
July 12, 2017
CHAIRMAN CUM MANAGING DIRECTOR Vs. MAMTA SINGH D/O SHRI KALYAN SINGH, PROPRIETOR
October 26, 2017
CHAMPA LAL AND ORS. Vs. STATE OF RAJASTHAN
November 6, 2017
CHANCHAL RAJPUT Vs. AJAY SINGH
September 15, 2017
CHAND MAL S/O SHANKAR LALJI JAT Vs. STATE OF RAJASTHAN
April 24, 2017
CHAND MOHD Vs. HINDUSTAN PETROLEUM CORPORATION LTD
February 28, 2017
CHAND NATH @ CHANDARAM @ CHANDIYA Vs. STATE OF RAJASTHAN
September 13, 2017
CHANDER SINGH Vs. MOHAN SINGH @ MONI
May 25, 2017
CHANDI DAN CHARAN Vs. JITENDRA SINGH PARIHAR
September 4, 2017
CHANDRA BHAN SON OF SHRI OM PRAKASH Vs. STATE OF RAJASTHAN
August 29, 2017
CHANDRA PRAKASH @ PRAKASH Vs. STATE OF RAJASTHAN
October 23, 2017
CHANDRA PRAKASH PAREEK Vs. STATE OF RAJASTHAN
July 6, 2017
CHANDRA PRAKASH SHARMA Vs. STATE OF RAJASTHAN
April 7, 2017
CHANDRA PRAKASH SHARMA SON OF MURARI LAL SHARMA Vs. UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE
January 31, 2017
CHANDRA SHEKHAR DAVE S/O SH. MISHRI LAL Vs. THE STATE OF RAJASTHAN
May 26, 2017
CHANDRA SHEKHAR S/O LATE SHRI KANHAIYA LAL JI SONI Vs. BHANU KUMAR S/O LATE SHRI BHANWAR LALJI TAYA
February 9, 2017
CHANDRA SHEKHAR SHARMA S/O SHRI BALMUKUND SHARMA Vs. GULAB GIRI S/O SH. MAHANT BANSHIDHAR JATI
November 6, 2017
CHANDRA SINGH S/O SH. HARI SINGH, AGED ABOUT 60 YEARS, RESIDENT OF HOUSE NO.709, HIRAN MAGRI, SECTOR NO.11, UDAIPUR Vs. SMT. SHANTA DEVI W/O SUNDER LAL SHUHALKA
March 10, 2017
CHANDRAPRAKASH Vs. STATE OF RAJASTHAN
December 20, 2017
CHANDRAVEER SINGH Vs. SAUBHAGYA SINGH
September 20, 2017
CHANDRIKA BAGARHATTA Vs. DR. NAVINDRA PATHAK
April 11, 2017
CHAUTH MAL SON OF SHRI GYARASI LAL, AGED ABOUT 31 YEARS, BY CASTE PRAJAPAT, RESIDENT OF SUBHASH COLONY, SHASTRI NAGAR, JAIPUR Vs. STATE OF RAJASTHAN
January 9, 2017
CHEETABAI Vs. NATHYA
December 8, 2017
CHELARAM PARIHAR S/O SHRI ISHWAR LAL PARIHAR Vs. DASHRATH SINGH S/O LADU SINGH
July 18, 2017
CHENA RAM S/O DUDHARAM Vs. STATE OF RAJASTHAN THROUGH PP.
May 16, 2017
CHETRAM S/O JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
August 3, 2017
CHHAGNI RAM GEHLOT S/O SHRI A.R.GEHLOT Vs. THE STATE OF RAJASTHAN
February 14, 2017
CHHINDER RAM S/O PAT RAM Vs. STATE OF RAJASTHAN
January 10, 2017
CHHITAR Vs. SMT. BHANWARI DEVI
September 11, 2017
CHHOTE LAL MEENA Vs. STATE OF RAJASTHAN
January 16, 2017
CHHUTTAN ALIAS CHHUTYA SON OF GHUDYARAM Vs. THE STATE OF RAJASTHAN THROUGH P.P.
July 4, 2017
CHIEF ENGINEER I D AND R IRRIGATION Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 10, 2017
CHIEF ENGINEER I D R IRRIGATIO Vs. A C I T & ORS
January 10, 2017
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SURJIT SINGH S/O SHRI SHIVRAM, MECHANIC GRADE
September 11, 2017
CHIEF MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ORS. Vs. NIRMALA DEVI
October 4, 2017
CHIMAN LAL ARORA S/O KHAJAN CHAND, B/C ARORA, R/O WARD NO. 42, DISTRICT HANUMANGARH. (PRESENTLY LODGED IN DISTRICT JAIL HANUMANGARH) Vs. THE STATE OF RAJASTHAN
February 3, 2017
CHIMMAN SINGH @ CHOON SINGH S/O CHHOG SINGH RAWAT Vs. STATE OF RAJASTHAN
July 4, 2017
CHIMNA RAM Vs. STATE OF RAJASTHAN & ORS
November 2, 2017
CHINTU S/O KISHANLAL Vs. STATE OF RAJASTHAN THROUGH P.P.
November 14, 2017
CHIRAG SINGHVI Vs. STATE OF RAJASTHAN THROUGH POLICE COMMISSIONER, JODHPUR
December 15, 2017
CHIRANJI S/0 HANDU CHOBDAR Vs. BOARD OF REVENUE, AJMER
January 5, 2017
CHITTORGARH KENDRIYA SAHKARI BANK LTD. Vs. HEERA SINGH
May 29, 2017
CHOGA RAM BHEEL Vs. STATE OF RAJASTHAN
November 24, 2017
CHUNNI DEVI W/O LATE SH. LADHU RAM Vs. SAIYAD HUSSAIN S/O MOHD. YUSUF
March 3, 2017
CHUNNILAL S/O SHRI LAXMANLAL BY CASTE GHANCHI Vs. BOARD OF REVENUE, AJMER (RAJ.) AND OTHERS
February 2, 2017
CIT Vs. M/S. BHATNAGAR HOTELS & RESORTS
January 3, 2017
CIT Vs. M/S CERAMIC INDUSTRIES
May 25, 2017
CIT (CENTRAL) JAIPUR Vs. RANJEET SINGH YADAV
May 30, 2017
CIT CENTRAL JAIPUR Vs. M/S. UNIQUE BUILDERS AND DEVELOPERS AND ANOTHER
May 19, 2017
CIT JAIPUR Vs. RAJASTHAN STATE SEEDORGANIC PROD.
February 8, 2017
COMM CENTRAL EXCISE COMM , JAIPUR, STATUE CIRCLE Vs. NATIONAL ENGINEERING INDUSTRIES LTD, KHATIPURA ROAD
December 7, 2017
COMM OF CENTRAL EXCISE, NEW CENTRAL REVENUE BUILDING Vs. MODERN SUITING LTD OLD INDUSTRIAL AREA, ALWAR
September 6, 2017
COMM. OF INCOME TAX, KOTA Vs. M/S. MANGALAM CEMENT LTD., ADITYA NAGAR, MORAK, KOTA
January 4, 2017
COMM. OF INCOME TAX, KOTA Vs. M/S. SHIV AGREVO LTD., KALMANDA ROAD, BARAN
August 1, 2017
COMMERCIAL TAXES OFFICER, ANTI EVASION, RAJASTHAN Vs. I C I C I BANK LTD
July 28, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. KEI INDUSTRIES LIMITED
March 8, 2017
COMMISSIONER OF CENTRAL EXCISE JAIPUR-1 Vs. BHARTI HEXACOM LTD K-21
November 15, 2017
COMMISSIONER OF CENTRAL EXCISE, HIRAN Vs. MANGALAM CEMENT LTD.
May 31, 2017
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. RAJASTHAN FOILS PVT. LTD.
September 18, 2017
COMMISSIONER OF CENTRAL EXCISE, JAIPUR Vs. SAVITRI CONCAST LTD.
October 4, 2017
COMMISSIONER OF CENTRAL EXCISE, JAIPUR-I Vs. NATIONAL ENGINEERING IND. LTD.
October 25, 2017
COMMISSIONER OF CENTRAL GOODS & SERVICE TAX, EARLIER COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX Vs. CONTINENTAL ENGINES LTD
November 8, 2017
COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX, JAIPUR, NCR BUILDING Vs. GOYAL TOBACCO COMPANY PVT LTD
September 19, 2017
COMMISSIONER OF CGST AND C. EX., JAIPUR Vs. SIDDHA PROJECTS PRIVATE LTD.
December 8, 2017
COMMISSIONER OF CUSTOMS (PREV) JODHPUR Vs. R.S.G. STONES
May 24, 2017
COMMISSIONER OF CUSTOMS (PREV.), JAIPUR Vs. INDIAN AIRLINES LTD.
October 4, 2017
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, JAIPUR Vs. ERICSSON INDIA PVT. LTD.
August 24, 2017
COMMISSIONER OF CUSTOMS, JAIPUR Vs. NARESH KUMAR MEENA
July 27, 2017
COMMISSIONER OF INCOME TAX Vs. DEEPAK VEGPRO
August 3, 2017
COMMISSIONER OF INCOME TAX Vs. M/S SINGHAL INDUSTRIES
January 27, 2017
COMMISSIONER OF INCOME TAX Vs. M/S MANGLAM ARTS
February 14, 2017
COMMISSIONER OF INCOME TAX Vs. SAHITYA SADAWART SAMITI
May 19, 2017
COMMISSIONER OF INCOME TAX Vs. SMT. POOJA AGARWAL, 1783, TELEPADA. JAIPUR
September 11, 2017
COMMISSIONER OF INCOME TAX Vs. M/S BHAWAL SYNTHETICS (INDIA) UDAIPUR
May 5, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. GREEN FIRE EXPORTS AND JAGDISH PRASAD SONI
May 18, 2017
COMMISSIONER OF INCOME TAX Vs. VETO ELECTROPOWERS
September 11, 2017
COMMISSIONER OF INCOME TAX Vs. MANGLAM CEMENT LTD , ADITYA NAGAR, MORAK
September 19, 2017
COMMISSIONER OF INCOME TAX Vs. KHANDELWAL SHRINGI AND CO.
August 21, 2017
COMMISSIONER OF INCOME TAX Vs. SMT. SUNITA DHADDA AND ORS.
July 31, 2017
COMMISSIONER OF INCOME TAX Vs. KANORIA SUGAR & GENERAL MANUFACTURING CO. LTD.
May 23, 2017
COMMISSIONER OF INCOME TAX Vs. M/S EMMANUEL BIBLE INSTITUTE
November 22, 2017
COMMISSIONER OF INCOME TAX Vs. URBAN IMPROVEMENT TRUST
July 25, 2017
COMMISSIONER OF INCOME TAX Vs. LAKHANI SHOE CO. PVT LTD
November 20, 2017
COMMISSIONER OF INCOME TAX Vs. JAIPUR DEVELOPMENT AUTHORITY
August 3, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) JAIPUR Vs. PRABHATI LAL SAINI
September 19, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. SHREE SHYAM MANDIR COMMITTEE
October 23, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) HUDCO BUILDING Vs. SANTOKBA DURLABHJI TRUST FUND
September 12, 2017
COMMISSIONER OF INCOME TAX JAIPUR-I Vs. V.K. RANA
January 10, 2017
COMMISSIONER OF INCOME TAX KOTA Vs. KRISHI UPAJ MANDI SAMITI NEWAI TONK
February 1, 2017
COMMISSIONER OF INCOME TAX KOTA Vs. AMAR NATH ARORA
July 25, 2017
COMMISSIONER OF INCOME TAX, CIT Vs. SH. SITA RAM SOPRA, 17
September 14, 2017
COMMISSIONER OF INCOME TAX, JAIPUR Vs. SHRI SATYA DEV SHARMA
September 11, 2017
COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S. PINK CITY DEVELOPERS
August 1, 2017
COMMISSIONER OF INCOME TAX, JAIPUR Vs. M/S GAD FASHION, G
November 10, 2017
COMMISSIONER OF INCOME TAX, JAIPUR-II Vs. MAHARAJA SAWAI MAN SINGH-II, MUSEUM TRUST
July 13, 2017
COMMISSIONER OF INCOME TAX, JAIPUR-II, JAIPUR Vs. ADITYA PROPCON (P) LTD
October 10, 2017
COMMISSIONER OF INCOME TAX, JAIPUR-III, JAIPUR Vs. ABDUL LATIF, PROPRIETOR
February 1, 2017
COMMISSIONER OF INCOME TAX, KOTA Vs. ALLEN CAREER INSTITUTE
September 12, 2017
COMMISSIONER OF INCOME TAX-CENTRAL, NEW CENTRAL REVENUE BUILDING Vs. CARPET MAHAL , OUTSIDE ZORAWAR SINGH GATE
May 10, 2017
COMMISSIONER, CENTRAL EXCISE, COMMISSIONERATE Vs. M/S MANGLAM CEMENT LTD.
August 24, 2017
COMMISSIONR OF INCOME TAX Vs. DEEPAK VEGPRO PVT. LTD.
November 20, 2017
COMMR. OF C.EX. AND S.T., ALWAR Vs. RALLISON ELECTRICALS PVT. LTD.
July 27, 2017
D.P. MANSINGHKA S/O SH. M.D. MANSINGHKA, BY CASTE MANSINGHKA, RESIDENT OF MANSINGHKA BHAWAN, GANGAPUR ROAD, BHILWARA Vs. THE STATE OF RAJASTHAN
January 19, 2017
D.V. SINGH Vs. RAJASTHAN STATE MINES AND MINERALS LIMITED
January 31, 2017
DALA RAM S/O SHRI BHAGWAN JI PATEL Vs. SHRI N.C. SHARMA
February 16, 2017
DALI BAI (SMT.) Vs. STATE OF RAJASTHAN
January 6, 2017
DALIP SINGH S/O SH. MAILAL, AGED ABOUT 65 YEARS, R/O LAKHANWAS, TEHSIL BHADRA, DISTRICT HANUMANGARH (RAJ.) Vs. RAMESH S/O DALIP SINGH, R/O LAKHANWAS, TEHSIL BHADRA, DISTRICT HANUMANGARH (RAJ.)
March 22, 2017
DALLA RAM S/O BHIKA RAM Vs. STATE OF RAJASTHAN THROUGH THE DISTT. COLLECTOR
March 25, 2017
DALPAT RAM S/O JASAJI Vs. MANGAL SINGH S/O DHARAMDAAN, AGE 44 YEARS
July 24, 2017
DALU S/O DUDA Vs. STATE OF RAJASTHAN
July 28, 2017
DARA SINGH Vs. STATE OF RAJASTHAN
September 15, 2017
DASHARATH SINGH Vs. STATE OF RAJASTHAN
September 7, 2017
DASHMI DAS S/O RAM SINGH Vs. ADDL DISTRICT COLLECTOR, NOHAR, DISTRICT HANUMANGARH
February 9, 2017
DASHRATH SUKLA Vs. STATE OF RAJASTHAN & ANR.
January 2, 2017
DATAR SINGH Vs. STATE OF RAJASTHAN
February 1, 2017
DATAR SINGH RAJPUT Vs. STATE OF RAJASTHAN
August 18, 2017
DATAR SINGH S/O SHRI RAM KUMAR SINGH Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY
March 30, 2017
DATTAR SINGH Vs. STATE OF RAJASTHAN
September 1, 2017
DAU DAYAL SON OF BADRI PRASAD Vs. OM PRAKASH PODDAR
March 10, 2017
DAULAL Vs. STATE OF RAJASTHAN
May 11, 2017
DAULAT RAM S/O SUGNA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF REVENUE
March 7, 2017
DAYA RAM SON OF SHRI BHERU LAL MEGHWAL Vs. STATE OF RAJASTHAN
September 6, 2017
DAYANAND AND ANOTHER Vs. STATE OF RAJASTHAN THROUGH P.P.
May 25, 2017
DAYANAND JAT Vs. STATE OF RAJASTHAN
November 14, 2017
DEEN DAYAL MEENA S/O SHRI RAM KARAN Vs. THE STATE OF RAJASTHAN THROUGH P.P.
November 2, 2017
DEEN DAYAL SHARMA SON OF SHRI PRAHLAD SHARMA Vs. STATE OF RAJASTHAN
April 20, 2017
DEENA Vs. STATE OF RAJASTHAN
December 13, 2017
DEENDAYAL SHARMA S/O JAGDISH PRASAD Vs. STATE OF RAJASTHAN
October 30, 2017
DEEP SINGH & ORS Vs. STATE OF RAJASTHAN & ORS
December 19, 2017
DEEPAK @ RAJA Vs. STATE OF RAJASTHAN
September 16, 2017
DEEPAK BARIYA SON OF SHRI DEVA BARIYA Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER THROUGH ITS SECRETARY & ORS.
May 26, 2017
DEEPAK KUMAR JAIN SON OF SHRI SURENDRA KUMAR JAIN Vs. KRISHAN KUMAR SHARMA SON OF LATE SHRI GORDHAN LAL
November 15, 2017
DEEPAK MEENA Vs. STATE OF RAJASTHAN
April 26, 2017
DEEPAK S/O SHRI LATE RAMESH CHANDRA Vs. SMT KAUSHALYA DEVI W/O LATE RAMSWAROOP
March 23, 2017
DEEPAK SHARMA ADOPTED SON OF SHRI DINESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN THRUOGH ITS SECRETARY
February 6, 2017
DEEPCHAND S/O RAMJILAL Vs. STATE OF RAJASTHAN THROUGH P.P.
April 19, 2017
DEEPIKA PALIWAL W/O LATE SHRI JAGDISH CHANDRA PALIWAL Vs. CIVIL JUDGE (JR. DIV.) RAJSAMAND AND ANOTHER
May 17, 2017
DEPUTY COMMISSIONER OF INCOME TAX Vs. SAMBHAV ENERGY LIMITED
April 11, 2017
DEPUTY SINGH @ DALJIT SINGH S/O MUKHTIYAR SINGH, BY CASTE MAJABI SIKH, RESIDENT OF 18 S.D. TEHSIL SRI VIJAYNAGAR, DISTRICT SRI GANGANAGAR Vs. STATE OF RAJASTHAN
February 16, 2017
DESALDAN S/O SHRI VIRDHDAN Vs. THE STATE OF RAJASTHAN
April 11, 2017
DESHRAJ S/O SHRI RAM KISHORE Vs. STATE OF RAJASTHAN THROUGH PP AND ANOTHER
April 28, 2017
DEV PRAKASH @ VED PRAKASH S/O SHYAM LAL Vs. MUKESH KUMAR S/O LATE SHRI KISHORI LAL
July 31, 2017
DEVA BHADAK Vs. STATE OF RAJASTHAN THRO P.P. & ORS.
July 5, 2017
DEVA RAM Vs. STATE OF RAJASTHAN
March 1, 2017
DEVA RAM & ORS. Vs. FAKIR MOHD. QURESHI & ORS.
October 24, 2017
DEVA RAVAL Vs. STATE OF RAJASTHAN THROUGH P.P.
October 7, 2017
DEVARAM PARGI SON OF SHRI HEERA LAL Vs. AMRIT LAL SON OF MOHAN RAJ
November 3, 2017
DEVENDRA KUMAR @ DEVA S/O LATE SHRI NEMI CHAND BY CASTE VAISHYA Vs. MANOHAR LAL S/O BABU LAL
February 1, 2017
DEVENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, FINANCE DEPARTMENT
May 18, 2017
DEVENDRA S/O SHRI ROHITASH Vs. STATE OF RAJASTHAN THROUGH P.P.
November 14, 2017
DEVENDRA SINGH AND ORS. Vs. STATE OF RAJASTHAN
February 10, 2017
DEVENDRA SINGH S/O BABU LAL YADAV Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, SECRETARIAT, JAIPUR
May 29, 2017
DEVESH KUMAR SHARMA Vs. SECRETARY, RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER
April 25, 2017
DEVI DUTT Vs. STATE OF RAJASTHAN
February 20, 2017
DEVI LAL Vs. RAM LAL
November 27, 2017
DEVI LAL S/O KISHANA JI REGAR Vs. SUBASH CHANDRA S/O MANAK CHANDRA JAIN
May 9, 2017
DEVI LAL S/O LADU LAL BIRLA Vs. SMT. SITA DEVI W/O KEDARMAL BAHETI
February 9, 2017
DEVI SINGH Vs. STATE OF RAJASTHAN & ANR
November 6, 2017
DEVILAL Vs. STATE
November 23, 2017
DEVILAL JAT Vs. UNION OF INDIA
September 5, 2017
DEVKALYAN S/O SHANKAR LAL DHAKAD Vs. STATE OF RAJASTHAN
July 25, 2017
DEVKI Vs. STATE OF RAJASTHAN
May 24, 2017
DHABARIYA AGLOMERATES PVT. LTD. Vs. SIDDARTH ORGANIZATION
June 2, 2017
DHAN SINGH Vs. STATE
July 12, 2017
DHAN SINGH AND OTHERS Vs. DISTRICT COLLECTOR, BHARATPUR (RAJ.) AND OTHERS
May 17, 2017
DHANRAJ JOGI SON OF SHRI MAKKHAN LAL Vs. THE STATE OF RAJASTHAN
March 1, 2017
DHANRAJ S/O SHRI HUKMA RAM Vs. THE STATE OF RAJASTHAN THROUGH THE COLLECTOR, HANUMANGARH
October 6, 2017
DHARA SINGH AND ORS. Vs. STATE OF RAJASTHAN THROUGH PP
January 5, 2017
DHARAM PAL AND OTHERS Vs. LALMAN AND OTHERS
April 18, 2017
DHARAM PAL YADAV Vs. STATE OF RAJASTHAN
February 28, 2017
DHARAMPAL GOYAL S/O SHIVNARAYAN AGARWAL Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, COLLEGE EDUCATION, GOVERNMENT OF RAJASTHAN, JAIPUR
March 2, 2017
DHARMENDRA Vs. STATE OF RAJASTHAN
February 28, 2017
DHARMENDRA JAIN S/O SHRI SURAJMAL JAIN Vs. STATE OF RAJASTHAN
July 25, 2017
DHARMESH DHABHAI S/O SH. SHANKER DHANBHAI Vs. STATE OF RAJASTHAN
October 5, 2017
DHARMPAL SON OF SHRI MAHAVEER PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
July 24, 2017
DHEER SINGH @ DHIRENDRA SON OF PITAM SINGH Vs. STATE OF RAJASTHAN
May 5, 2017
DHEERAJ PARMAR S/O HEERA LAL MALI Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY
May 26, 2017
DHEMA D/O LATE SH JAMNA ALIAS JAMNADAS Vs. RAKESH S/O SH DHAL SINGH
January 11, 2017
DHIRENDRA SINGH RAJPUT Vs. STATE OF RAJASTHAN
October 23, 2017
DHOOM SINGH Vs. STATE OF RAJASTHAN
July 6, 2017
DHUDHA AND OTHERS Vs. MADAN LAL AND OTHERS
July 4, 2017
DHUKAL SINGH S/O SARDAR SINGH Vs. SANWARIYA LAL S/O MAHAVEER PRASAD
November 28, 2017
DILBAG SINGH CONTRACTOR, SON OF SHRI TEK RAM Vs. NORTH WESTERN RAILWAY THROUGH ITS GENERAL MANAGER, NWR HEAD QUARTER, JAWAHAR CIRCLE, JAIPUR
July 14, 2017
DILIP JOSHI Vs. THE STATE OF RAJASTHAN
March 28, 2017
DILIP KUMAR Vs. STATE OF RAJASTHAN THROUGH PP
January 11, 2017
DILIP KUMAR S/O SHRI SOHAN LAL Vs. THE STATE OF RAJASTHAN & ORS.
July 25, 2017
DILIP SINGH Vs. SMT ANITA SHARMA AND OTHERS
March 7, 2017
DILIP SINGH Vs. ASSISTANT ENGINEER, PUBLIC WORKS DEPARTMENT
April 12, 2017
DILSUKH Vs. MADAN LAL
July 25, 2017
DINESH CHAND GUPTA Vs. GOVINDNARAYAN
July 25, 2017
DINESH CHANDRA BARANDA S/O SH. ARJI BARANDA Vs. BANK OF BARODA THROUGH ITS GENERAL MANAGER, REGIONAL OFFICE, JAIPUR
January 24, 2017
DINESH KUMAR Vs. CHETAN KUMAR
July 4, 2017
DINESH KUMAR Vs. STATE OF RAJASTHAN
December 20, 2017
DINESH KUMAR S/O LATE SH. AASANDAS Vs. FAYAZ ALI S/O SH. AHSAAN ALI
April 13, 2017
DINESH KUMAR S/O SHRI DESHRAJ Vs. THE STATE OF RAJASTHAN
November 24, 2017
DINESH KUMAR S/O SHRI MOHANLAL MEENA Vs. JAGDISH PRASAD S/O SHRI SUKHDEV DAS VAISHNAV
June 1, 2017
DINESH KUMAR SHARMA SON OF SHRI PRABHU DAYAL SHARMA Vs. SECRETARY, PRIMARY EDUCATION, JAIPUR AND ANOTHER
February 15, 2017
DINESH KUMAR SRIVASTAVA Vs. PRADEEP KUMAR
November 6, 2017
DINESH KUMAR SRIVASTAVA, SON OF LATE SHRI NARENDRA PRAKASH SRIVASTAVA Vs. PRADEEP KUMAR, SON OF LATE SHRI SATYAPRAKASH SRIVASTAVA AND ANOTHER
July 18, 2017
DINESH MAHAWAR Vs. STATE OF RAJASTHAN
September 4, 2017
DINESH MEENA Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD.
August 30, 2017
DINESH SINGH RATHORE Vs. UNION OF INDIA, THROUGH CHIEF GENERAL MANAGER
January 19, 2017
DINESH VISHNOI Vs. COLLEGE OF AYURVEDS, UNIVERSITY CAMPUS, DR SARVEPALLI, RADHAKRISHNANA RAJASTHAN AYURVED UNIVERSTIY, KADWAD, JODHPURNAGAUR HIGHWAY ROAD, JODHPUR (RAJ )
April 11, 2017
DISTRICT EXCISE OFFICER Vs. GOVIND RAM
October 14, 2017
DIWAN SINGH Vs. STATE OF RAJASTHAN
March 23, 2017
DR CHITRA ARORA W/O LATE SHRI V.K. ARORA Vs. THE STATE OF RAJASTHAN
July 10, 2017
DR D C DUDI AND ORS Vs. STATE OF RAJ AND ORS
December 21, 2017
DR IMRAN KAZMI Vs. STATE OF RAJ AND ORS
December 21, 2017
DR MATA PRASAD SHARMA Vs. JAGAT GURU RAMANANDACHARY
May 18, 2017
DR. ANJANA VYAS Vs. NATIONAL LAW UNIVERSITY AND OTHERS
April 17, 2017
DR. BHAWNA D/O SHRI BIRDHI CHAND SANKHLA Vs. SHRI MRITYUNJAYA S/O SHRI CHUNNILAL SAINI
October 26, 2017
DR. CHANDRA PRAKASH SHARMA S/O SHRI OM PRAKASH SHARMA Vs. STATE OF RAJASTHAN
April 7, 2017
DR. CHHITAR MAL BALAI S/O SHRI SOHAN LAL BALAI Vs. STATE OF RAJASTHAN
September 8, 2017
DR. DEEPAK VERMA S/O SH. RAMAN VERMA Vs. STATE OF RAJASTHAN
September 5, 2017
DR. JITENDRSA KUMAR CHOUDHARY Vs. STATE OF RAJASTHAN
April 7, 2017
DR. LAXMAN LAL S/O SHRI BHURA LAL Vs. STATE OF RAJASTHAN
December 11, 2017
DR. MANISH SONI Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
December 11, 2017
DR. MEGEHNDRA SHARMA Vs. STATE OF RAJASTHAN
March 25, 2017
DR. NARESH AGARWAL Vs. SMT. PALLAVI
September 13, 2017
DR. P.K. KULSHRESTHA Vs. STATE OF RAJASTHAN
April 18, 2017
DR. PRADEEP SINGH CHUNDAWAT Vs. THE STATE OF RAJASTHAN
January 27, 2017
DR. PRIYA SOLOMAN (MRS.) W/O MR. RAJEEV DAVID Vs. STATE OF RAJASTHAN
February 27, 2017
DR. RAKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
December 21, 2017
DR. RAKESH MEENA SON OF SHRI J.R. MEENA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
June 28, 2017
DR. RAKESH N DORWAL S/O SHRI OMPRAKASH SHARMA Vs. JAIPUR DEVELOPMENT AUTHORITY, JAIPUR
August 17, 2017
DR. RAMESH KUMAR MADHOK Vs. THE STATE OF RAJASTHAN THROUGH P.P.
July 11, 2017
DR. SHIKHAR CHAND JAIN SON OF SHRI MANAK CHAND Vs. THE STATE OF RAJASTHAN THROUGH ITS PUBLIC PROSECUTOR
August 29, 2017
DR. SONIYA JINDAL D/O SHRI RAMNIWAS JINDAL Vs. STATE OF RAJASTHAN THROUGH PP
May 2, 2017
DR. SUNIL SONI S/O SHRI RAJENDRA KUMAR SONI Vs. DR. (SMT.) KHUSHBU SONI W/O DR. SUNIL SONI, D/O SHRI GIRDHARI LAL SONI
January 20, 2017
DR. SURENDRA KUMAR S/O SHANKAR LAL Vs. STATE OF RAJASTHAN THROUGH PP
March 1, 2017
DR. UMESH SHARMA S/O SHRI BHAGIRATH PRASAD Vs. THE STATE OF RAJASTHAN AND OTHERS
May 11, 2017
DR. VIMAL RAZDAN S/O LATE SHRI MOHANLAL, B/C BRAHMIN, AGED 74 YEARS Vs. STATE OF RAJASTHAN
March 2, 2017
DUNGAR SINGH KHINCHI S/O LATE SH. BADAN SINGH KHINCHI Vs. STATE OF RAJASTHAN
January 27, 2017
DURGA SINGH RATHORE S/O SHRI G.S. RATHORE Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY
January 30, 2017
DURGADASS S/O SHRI GOPALDASS DHOBI Vs. APPELLATE RENT TRIBUNAL, JODHPUR METROPOLITAN
May 3, 2017
DURGAPPA KATTAPPA GUDILO Vs. STATE OF RAJASTHAN
August 17, 2017
DURGESH BHATI S/O GAMMA RAM BHATI Vs. REKHA D/O DURGARAM
August 22, 2017
DURGESH KUMAR LAKHERA S/O SHRI BABULAL LAKHERA Vs. SMT. RAMPATI W/O SHRI BABULAL LAKHERA
February 10, 2017
DURGESH NANDINI WIFE OF KHADGENDRA Vs. SHANTI WIFE OF PURUSHOTTAM
August 9, 2017
EMAMI S/O ROSHAN KHAN Vs. NAND KISHORE GUPTA S/O PYARE LAL GUPTA, RESIDENT OF NEAR P.N. MOHALLA KUTHUBPUR REWARI (HARYANA) OWNER TRACTOR FARM TAK NO. RJ
February 7, 2017
EMKAY MEDICARE SERVICES THROUGH Vs. THE PRESIDENT, RAJASTHAN MEDICARE RELIEF SOCIETY
June 2, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION, MINISTRY OF LABOUR, GOVERNMENT OF INDIA Vs. OFFICIAL LIQUIDATOR, RAJASTHAN HIGH COURT, JAIPUR, "CORPORATE BHAWAN", G
July 4, 2017
ESSAR OIL LTD. Vs. DIG REGISTRATION & COLLECTOR(STAMPS)
May 11, 2017
EXECUTIVE ENGINEER Vs. HANUMAN SINGH
November 16, 2017
EXECUTIVE ENGINEER, NATIONAL HIGHWAY PUBLIC WORKS DEPARTMENT, TONK & ANTHER Vs. SHRI MADAN LAL GURJAR SON OF MEVA RAM GURJAR, C/O TONK ZILA PWD EMPLOYEES UNION, TONK
July 12, 2017
EXECUTIVE ENGINEER, RANA PRATAP SAGAR DAM Vs. SHRI HARISH KUMAR S/O SHRI RAMGOPAL
December 19, 2017
EXPO Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
October 25, 2017
FARBAT SINGH Vs. STATE (EDUCATION DEPARTMENT)ORS
April 17, 2017
FARUKH S/O FAZUDEEN Vs. STATE OF RAJASTHAN
April 24, 2017
FATAH RAM Vs. JUDGE, LABOUR COURT, SR. NO. 1, JAIPUR
January 18, 2017
FATEH MOHAMMED S/O SUBAN KHAN Vs. STATE OF RAJASTHAN THROUGH CHIEF ENGINEER, GROUND WATER DEPARTMENT
July 10, 2017
FATEH SINGH Vs. RAJASTHAN HOUSING BOARD
October 27, 2017
FATEH SINGH SON OF SHRI CHIMMAN Vs. STATE OF RAJASTHAN THROUGH P.P.
March 23, 2017
FAZRU AND ORS. Vs. STATE OF RAJASTHAN
October 10, 2017
FIRM HAJI RAHIM BUX GANI CHIMPA THROUGH ITS PROPRIETOR GULAM SADIK CHIMPA S/O SHRI HAJI RAHIM BUX Vs. SMT. SHASHI W/O SHRI RADHESHYAM
November 9, 2017
FIRM RAJASTHAN GLASS HOUSE, SHIVAJI MARKET, OLD STATION ROAD, ALWAR Vs. STATE OF RAJASTHAN
April 12, 2017
FIRM RAM NARAYAN @ BROTHERS Vs. BADAMI DEVI WD/O LAXMI NARAYAN MAHAJAN
August 29, 2017
FIRM SALUD CARE INDIA PVT LTD. Vs. STATE OF RAJASTHAN THROUGH P.P.
April 18, 2017
FIROJ KHAN SON OF SHRI AKIL KHAN Vs. STATE OF RAJASTHAN
April 21, 2017
FIROZ KURASHI Vs. CHAWAND SINGH
May 24, 2017
FOOSA RAM S/O SHRI BALURAM Vs. STATE OF RAJASTHAN
January 3, 2017
G.L. JAIMAN Vs. MAHARAJA GANGA SINGH UNIVERSITY
May 3, 2017
GAFFUR KHAN & ORS Vs. RAMJAN & ORS
March 30, 2017
GANDHI VIDHYA MANDIR SANSTHAN, SARDARSHAHAR, THROUGH ITS REGISTRAR Vs. NAZIR KHAN S/O KARIM KHAN
November 14, 2017
GANESH LAL S/O ROOP CHAND RAWAL Vs. NARAYAN LAL S/O PANNA LAL BHANDARI AND ANR.
January 27, 2017
GANESH PATEL S/O SHARI KANJI PATEL Vs. THE STATE OF RAJASTHAN
May 5, 2017
GANESH SINGH Vs. DIRECTOR, VARDHAMAN MAHAVEER OPEN UNIVERSITY, REGIONAL CENTRE, AJMER
March 25, 2017
GANESHA RAM S/O SH. KUMBHA RAM Vs. THE STATE OF RAJASTHAN
September 1, 2017
GANGA D/O LATE SHRI TAGA & W/O SHRI VIHAJI Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND OTHERS
March 10, 2017
GANGA KUMARI D/O BHIKHA RAM Vs. STATE OF RAJASTHAN
November 13, 2017
GANGA RAM SON OF SHRI RUGHNATH Vs. STATE OF RAJASTHAN
March 1, 2017
GANGA SINGH RAJPUT Vs. STATE OF RAJASTHAN
November 18, 2017
GANGA VISHAN KUMAR Vs. STATE OF RAJASTHAN
February 14, 2017
GANGANAGAR SEHKARI UPBHOKTA WHOLESALE BHANDAR LTD. Vs. SH. RAJENDRA SINGH
November 23, 2017
GANGARAM Vs. PRASHANT SINGH
July 24, 2017
GANGARAM Vs. STATE OF RAJASTHAN
February 28, 2017
GANGARAM MEENA Vs. STATE OF RAJ AND ORS.
August 21, 2017
GANPAT LAL SHAH AGE ABOUT 53 YEARS S/O SHRI RAJMAL JI SHAH, R/O 199, VAKIL COLONY, HIRAN MAGRI, SECTOR NO.11, UDAIPUR (RAJ.) Vs. MURTI SHRI JAWAN SWAROOPESHWAR MAHADEV MINOR THROUGH : DEVESTHAN COMMISSIONER, UDAIPUR (RAJ.)
January 18, 2017
GANPAT LAL SHAH S/O RAJMAL JI SHAH Vs. LRS OF MAHARANA BHAGWATSINGH JI ARVIND SINGH JI MEWAR
January 18, 2017
GANPAT S/O LATE SHRI BHANWAR LAL, BY CASTE KHATIK R/O POLICE STATION AJEETGARH, TEHSIL BHEEM, DISTRICT RAJSAMAND, PRESENTLY RESIDING AT GIRDHARI PURA KACHCHI BASTI, POLICE STATION KARNI VIHAR, JAIPUR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
February 8, 2017
GANPAT SINGH S/O RUGHA RAM Vs. THE STATE OF RAJASTHAN
June 29, 2017
GANPATI ENTERPRISES Vs. ADITYA KUMAR SHARMA, S/O LATE RAMESH KUMAR SHARMA
April 7, 2017
GANSHYAM S/O GOVIND RAM, BY CASTE VAISHNAV, R/O VILLAGE SHIVPUR, POLICE STATION KAREDA, DISTRICT BHILWARA Vs. STATE OF RAJASTHAN
January 11, 2017
GATIYA @ KALIA Vs. STATE OF RAJASTHAN
May 18, 2017
GAURAV PRIVATE LTD Vs. TARACHAND SANCHETI
July 28, 2017
GAURAV SHARMA S/O SH. GOPI KRISHAN SHARMA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, GOVT. OF RAJASTHAN JAIPUR & ORS.
July 28, 2017
GAUTAM CHAND SAND S/O LUM CHAND Vs. GOURAV GOYAL, THE DISTRICT COLLECTOR, JODHPUR
January 24, 2017
GEETA DEVI Vs. DIRECTOR
November 15, 2017
GEETA DEVI Vs. STATE OF RAJASTHAN & ORS
November 24, 2017
GEETA DEVI WD/O LATE SHRI KISHAN LAL Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
May 24, 2017
GEHRI LAL Vs. STATE OF RAJASTHAN
August 8, 2017
GEMS & GEMS (REGISTERED PARTNERSHIP FIRM) 5 Vs. COMMISSIONER OF INCOME TAX-II, NEW CENTRAL REVENUE BUILDING STATUE CIRCLE, JAIPUR
September 12, 2017
GENERAL MANAGER, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR Vs. HARI PRASAD
August 10, 2017
GHANSHYAM Vs. KAJODMAL
May 2, 2017
GHANSHYAM Vs. STATE OF RAJASTHAN
August 22, 2017
GHANSHYAM DUTT Vs. SITARAM
December 4, 2017
GHANSHYAM S/O SHRI KALU LAL SONI, R/O Vs. ASHOK KUMAR JOSHI S/O SHRI RAM CHANDRA JOSHI, R/O
January 23, 2017
GHANSHYAM SINGH Vs. STATE OF RAJASTHAN
November 20, 2017
GHASIRAM S/O BHERU LAL Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, LOCAL SELF GOVERNMENT, SECRETARIAT, JAIPUR
October 25, 2017
GHEWAR CHAND Vs. STATE OF RAJASTHAN
August 11, 2017
GHEWAR RAM Vs. HARDAYAL SINGH CHAMPAWAT
April 3, 2017
GHISHULAL S/O HARIRAM REGAR R/O GORAJI KA NIMBAHEDA, P.S. KAPASAN, DIST. Vs. THE STATE OF RAJASTHAN
March 1, 2017
GHISI W/O SHRI JAMLA DAS VAISHNAVE Vs. STATE OF RAJASTHAN
September 7, 2017
GIRDHAR GOPAL JHAMB MEDICAL STORE Vs. MOHANLAL SANGHI MEMORIAL DHARAMSHALA TRUST NAYAPURA KOTA
July 20, 2017
GIRDHARI Vs. THE DISTRICT COLLECTOR CHURU, DISTRICT CHURU (RAJ.)
April 3, 2017
GIRDHARI Vs. STATE OF RAJASTHAN THROUGH COLLECTOR
July 28, 2017
GIRDHARI BALAI SON OF SHRI GAJENDRA PRASAD Vs. THE STATE OF RAJASTHAN THROUGH P.P.
November 14, 2017
GIRDHARI LAL Vs. STATE OF RAJASTHAN
May 17, 2017
GIRDHARI LAL SON OF SHRI RAM LALJI Vs. STATE OF RAJASTHAN,
January 6, 2017
GIREERAJ PRASAD GOUTAM S/O SHRI ANGAD KUMAR GOUTAM Vs. STATE OF RAJASTHAN
January 4, 2017
GIRIRAJ SINGH Vs. STATE OF RAJASTHAN
August 26, 2017
GIRISH CHANDRA PANDEY Vs. DARSHAN SINGH
August 9, 2017
GIRISH PUROHIT Vs. STATE OF RAJASTHAN
March 8, 2017
GIRRAJ PRASAD AND OTHERS Vs. SMT TARA DEVI AND OTHERS
July 12, 2017
GIRRAJ SON OF ISHARA Vs. THE STATE OF RAJASTHAN
February 10, 2017
GMG ENGINEERS & CONTRACTOR PVT LTD Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
July 5, 2017
GODREJ AND BOYCE MFG. CO. LTD. Vs. COMMERCIAL TAXES OFFICER, ANTI-EVASION, ZONE-1, JAIPUR
February 10, 2017
GOMARAM Vs. KUKARAM
April 27, 2017
GOPAL @ GOPI @ BACHI Vs. STATE OF RAJASTHAN
July 19, 2017
GOPAL BAGDI S/O NATHU LAL BAGDI Vs. OM BAGDI S/O NATHU LAL BAGDI
February 3, 2017
GOPAL CHAUDHARY S/O LATE SHRI VISHAMBHAR DAYAL Vs. CHHAJURAM S/O SHRI UMRAO LAL CHAUDHARY
February 22, 2017
GOPAL DAS MACHHAR S/O SHRI AMARCHAND MACHHAR Vs. RAJENDRA KUMAR S/O SHRI MAHA SINGH
September 1, 2017
GOPAL LAL Vs. STATE OF RAJASTHAN
November 21, 2017
GOPAL LAL PARASHAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BHILWARA
February 14, 2017
GOPAL PRASAD Vs. MANAGING DIRECTOR, RSRTC, PARIVAHAN MARG
March 22, 2017
GOPAL S/O SHRI BHANWAR LAL Vs. STATE OF RAJASTHAN
September 1, 2017
GOPAL SHARAN RASTOGI Vs. APPELLATE RENT TRIBUNAL
July 10, 2017
GOPAL SINGH Vs. AJMER, VIDHYUT VITERAN NIGAM LIMITED
July 5, 2017
GOPAL SINGH ALIAS GOPI RAM SON OF SHRI BALURAM Vs. THE STATE OF RAJASTHAN
May 1, 2017
GOPAL SINGH S/O SHRI GEMAR SINGH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION
July 25, 2017
GOPAL SINGH S/O SHRI NAND SINGH Vs. STATE OF RAJASTHAN
September 7, 2017
GOPAL SINGH SISODIA Vs. STATE OF RAJASTHAN
February 8, 2017
GOPAL SINGH SON OF SHRI GUMAN SINGH @ GOMA RAM & ORS. Vs. STATE OF RAJASTHAN
July 19, 2017
GOPAL SONI S/O SHRI RAMSWAROOP SONI Vs. GIRWAR DAYAL GUPTA S/O SHRI NEMI CHAND GUPTA
April 20, 2017
GOPAL TANK Vs. STATE OF RAJASTHAN
November 23, 2017
GOPAL VAIDH S/O GANGA RAM VAIDH Vs. STATE OF RAJASTHAN THROUGH SECRETARY
July 4, 2017
GOPAL, SON OF MANGI LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 4, 2017
GOPI CHAND S/O BUDDHI RAM Vs. STATE OF RAJASTHAN
May 30, 2017
GOPI RAM @ GOPAL RAM Vs. STATE OF RAJASTHAN
November 21, 2017
GOPILAL S/O TEJAJI VAGRIYA Vs. SHRI KALUBHAI S/O MASTI KHAN MUSALMAN
May 22, 2017
GORDHAN SINGH Vs. ASHOK @ RAJU
July 13, 2017
GOTAM AND COMPANY, CHITTORGARH, THROUGH ITS MAUFIDARS LEGL REPRESENTATIVE OF HARAK LAL Vs. THE ADDITIONAL CIVIL JUDGE (SR. DN.) NO.1, CHITTORGARH AND OTHERS
December 19, 2017
GOVERDHAN S/O SHANTI LAL Vs. STATE OF RAJASTHAN
May 11, 2017
GOVIND GUPTA Vs. UMA SHARMA
January 17, 2017
GOVIND KUMHAWAT S/O SHRI NATHU LAL KUMHAWAT Vs. BODEE LAL S/O DHULI LAL
March 25, 2017
GOVIND NARAYAN Vs. NAGENDRA NAGDA
September 4, 2017
GOVIND PRASAD SHARMA Vs. THE STATE OF RAJASTHAN THROUGH P.P.
March 2, 2017
GOVIND SINGH SHEKHAWAT S/O SH. HARNATH SINGH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR AND OTHERS
May 11, 2017
GRAM PANCHAYAT MANDA-BHINDA Vs. SMT. MANBHAR DEVI
September 6, 2017
GRAM SEWA SAHKARI SAMITI JHADISA LIMITED Vs. MADHO LAL SHARMA S/O SHRI INDER LAL
December 5, 2017
GREAT LANDCRAFT PVT. LTD. Vs. SMT. MOHNI VERMA W/O SHRI KISHORILAL VERMA THROUGH POWER OF ATTORNEY HOLDER SHRI KISHORI LAL VERMA S/O SHRI BANSHIDHAR VERMA
July 14, 2017
GREAT LANDCRAFT PVT. LTD. AND ANOTHER Vs. SMT. MOHNI VERMA
September 18, 2017
GREEN BELT SOCIETY, RAJSAMAND Vs. STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR
February 14, 2017
GULAB KOTHARI, EDITOR, RAJASTHAN PATRIKA, JAIPUR Vs. STATE OF RAJASTHAN
January 12, 2017
GULABRAM Vs. HIMMAT
August 25, 2017
GULAM KADAR Vs. STATE & ANR
November 29, 2017
GUMANA RAM Vs. RAJU RAM AND OTHERS
July 4, 2017
GUNJAN DUDANI SON OF SHRI SUBHASH DUDANI Vs. UNION OF INDIA
August 18, 2017
GURBACHAN SINGH Vs. STATE OF RAJASTHAN
January 27, 2017
GURDAS SINGH Vs. STATE OF RAJ.
November 23, 2017
GURDITTA SINGH S/O NIRANJAN SINGH Vs. KULDEEP SINGH AND OTHERS
October 6, 2017
GURJEET KAUR W/O VISHAL SINGH Vs. VISHAL SINGH S/O SARDAR TEJ SINGH LABANA SIKH
May 16, 2017
GURMEET SINGH S/O TEJ SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
March 10, 2017
GURNAAM KAUR Vs. STATE OF RAJASTHAN
February 7, 2017
GURUNAM SINGH SON OF LAL SINGH RAMGHARIA SIKH Vs. STATE OF RAJASTHAN
July 27, 2017
GWALIOR ALCOBREW PVT. LTD. Vs. STATE OF RAJASTHAN, THROUGH ITS CHIEF SECRETARY, SECRETARIAT BUILDING, JAIPUR 302005, RAJASTHAN
July 18, 2017
GYANESHWAR Vs. UNION OF INDIA
August 3, 2017
H H MAHARANI MARUDHAR CHARITABLE TRUST Vs. GOVT OF RAJASTHAN
January 24, 2017
H. SARDAR KHAN S/O LATE UMRAO KHAN Vs. MOHD. AHSAN S/O AHMED JI, PROPRIETOR, AHSAN ENGINEERING AND IRON WORKS, NEAR JAWAHAR KHANA, GHAS MANDI ROAD, JODHPUR
July 24, 2017
H.R. CHOUDHARY S/O LATE SHRI KANA RAM CHOUDHARY, AGED ABOUT 69 YEARS, D Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, JAIPUR
January 27, 2017
HADIYA @ DALJI S/O KHOMA B/C AADIWASI, R/O BHICHAWADA THANA KALINJARA Vs. STATE OF RAJASTHAN
July 18, 2017
HAJARILAL JOSHI Vs. STATE OF RAJASTHAN
July 19, 2017
HAKAM SINGH Vs. STATE OF RAJASTHAN
March 30, 2017
HAKIM KHAN Vs. STATE OF RAJASTHAN
October 5, 2017
HAKRU ADIWASI SON OF SHRI RAMA Vs. STATE OF RAJASTHAN
April 17, 2017
HAMIR CHAND Vs. STATE OF RAJASTHAN
May 23, 2017
HANIF KHAN Vs. STATE OF RAJASTHAN
August 31, 2017
HANSRAJ SON OF SHRI KANA RAM Vs. ADDITIONAL DISTRICT & SESSIONS JUDGE NO. 6, JAIPUR CITY, JAIPUR (RAJ.)
October 4, 2017
HANUMAN Vs. STATE OF RAJASTHAN
August 21, 2017
HANUMAN HARIYANA BRAHMIN SON OF PRABHU DAYAL BY CASTE HARIYANA BRAHMIN, RESIDENT OF KUNDAL, POLICE STATION KOLVA, DISTRICT DAUSA (RAJ.) AT PRESENT LODGED IN THE DISTRICT JAIL, DAUSA Vs. STATE OF RAJASTHAN THROUGH PP
January 25, 2017
HANUMAN JAT Vs. STATE OF RAJASTHAN
November 21, 2017
HANUMAN MEENA SON OF SH LALA RAM MEENA Vs. UNION OF INDIA
August 8, 2017
HANUMAN PRASAD Vs. OM PRAKASH NAGORI
October 10, 2017
HANUMAN PURI Vs. RAJASTHAN HIGH COURT, JODHPUR
May 25, 2017
HANUMAN S/O JODHA RAM Vs. DHANNA RAM
January 12, 2017
HANUMAN S/O KISHAN LAL Vs. STATE
July 19, 2017
HANUMAN SAHAI SHARMA Vs. STATE OF RAJASTHAN
April 28, 2017
HANUMAN SON OF SHRI BABU LAL Vs. GOPAL SON OF SHRI SUGNA RAMJI
April 20, 2017
HARBHAJAN Vs. RAMBHAROSI
July 13, 2017
HARDEV RAM KALER, S/O LATE LACHHA RAM Vs. STATE OF RAJASTHAN
November 3, 2017
HARI BALLABH GOME Vs. STATE OF RAJASTHAN THROUGH PP
July 26, 2017
HARI KISHAN S/O SHRI RAMESHWAR PRASAD Vs. STATE OF RAJASTHAN THROUGH P.P.
March 22, 2017
HARI LAL Vs. STATE OF RAJASTHAN
January 20, 2017
HARI PARSHAD S/O SHRI BHANWAR LAL Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
December 4, 2017
HARI RAM RAJANI & ORS Vs. STATE & ORS
December 1, 2017
HARI RAM S/O AASHA RAM Vs. STATE OF RAJASTHAN
July 5, 2017
HARI RAM S/O SH. NAR SINGH RAM, BY CASTE MEGHWAL, RESIDENT OF BHANWARI, P.S. ROHAT, DISTRICT PALI. (AT PRESENTLY LODGED AT CENTRAL JAIL, JODHPUR.) Vs. STATE OF RAJASTHAN
January 9, 2017
HARI RAM SON OF UDA RAM AGED ABOUT 22 YEARS Vs. STATE OF RAJASTHAN
January 2, 2017
HARI SHANKAR S/O MURLIDHAR MISHRA Vs. STATE OF RAJASTHAN THROUGH TEHSILDAR
April 19, 2017
HARI SINGH Vs. LABOUR COURT NO-2
August 22, 2017
HARI SINGH S/O SHRI KESAR SINGH Vs. BHOPAL SINGH S/O SHRI JHALAM SINGH, BY CASE RAJPUT
May 12, 2017
HARIMOHAN BANSAL SON OF SHRI RADHEYSHYAM BANSAL Vs. SEDURAM CHOUDHARY SON OF SHRI RAMSAHAY JI CHOUDHARY
March 27, 2017
HARIOM @ ARVIND Vs. STATE OF RAJASTHAN
July 21, 2017
HARISH BALECHA Vs. VIKAS KUMAR BAMB
July 3, 2017
HARISH CHANDRA RAWAL, SON OF SHRI DEVKRISHNA Vs. SMT. RATNA RAWAL, WIFE OF LATE SHRI BHAGWATI SHANKAR RAWAL, BY CASTE BRAHMAN, AGED ABOUT 40 YEARS, RESIDENT OF PADARDI BADI, TEHSIL SAGWARA, DISTRICT DOONGARPUR
January 3, 2017
HARISH CHANDRA SHARMA S/O NARAYAN LAL SHARMA Vs. SMT. SUDHA SHARMA W/O TRILOK CHANDRA SHARMA
May 15, 2017
HARISINGH S/O SHRI BHURJIRAM Vs. VISHNU NARAYAN SHARMA S/O SHRI MOTILAL SHARMA (DECEASED)
October 27, 2017
HARIVALLABH S/O LATE KEDAR LAL Vs. MAHADEV PRASAD GUPTA S/O LATE DEVILAL
May 23, 2017
HARIYA Vs. STATE OF RAJASTHAN
February 28, 2017
HARIYA @ HIRA LAL Vs. STATE OF RAJASTHAN
November 8, 2017
HARJI RAM Vs. MANGI LAL
December 20, 2017
HARPAL SINGH S/O SURJEET SINGH AND OTHERS Vs. STATE OF RAJASTHAN
July 14, 2017
HARPHOOL SINGH JAT Vs. RAJASTHAN HIGH COURT, JODHPUR, THROUGH ITS REGISTRAR GENERAL AND ANOTHER
January 2, 2017
HARSH Vs. STATE & ANR
November 29, 2017
HASAM KHAN Vs. STATE OF RAJASTHAN
August 10, 2017
HAWA SINGH BENIWAL Vs. STATE OF RAJASTHAN
April 21, 2017
HAZARI LAL ALORIA S/O SHRI KHAYALI RAM BALIA Vs. SMT. BARFI DEVI W/O SHRI HAZARI LAL ALORIA
September 8, 2017
HDFC BANK LIMITED Vs. C T O ANTI EVASION RAJASTHAN
February 23, 2017
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. SMT. NIMAJI W/O LADHE KHAN
February 3, 2017
HEERA LAL S/O SHRI NAINCHAND KALAL Vs. THE STATE OF RAJASTHAN
October 10, 2017
HEERA LAL S/O TULSI RAM, AGED ABOUT 48 YEARS, B/C MEENA, R/O BRAHMA KHEDI, POLICE STATION HARNAWDA SHAHJI, DISTRICT BARAN (RAJASTHAN). (PRESENTLY CONFINED IN DISTRICT JAIL BARAN) Vs. STATE OF RAJASTHAN THROUGH P.P.
January 20, 2017
HEERA SINGH Vs. JITENDRA KUMAR GURJAR
April 6, 2017
HEERALAL S/O DALLA, B/C SALVI, R/O MORCHNA, P.S. RAJNAGAR, DISTRICT RAJSAMAND Vs. STATE OF RAJASTHAN
March 8, 2017
HEERGIRI @ HEERGHAR S/O NARAYANGIRI Vs. STATE
October 24, 2017
HEM SINGH KHINCHI S/O. SHRI BRHAMANAND SINGH KHINCHI, AGED ABOUT 71 YEARS, R/O. SECTOR NO.12, HANUMANGARH JUNCTION, DISTRICT HANUMANGARH, RAJASTHAN Vs. STATE OF RAJASTHAN THROUGH THE CHIEF SECRETARY, GOVERNMENT OF RAJASTHAN, JAIPUR, RAJASTHAN
January 5, 2017
HEMA S/O JAWANA RAWAT Vs. STATE OF RAJASTHAN
January 5, 2017
HEMANT KUMAR GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
November 21, 2017
HEMANT KUMAR SHARMA SON OF SHRI RAMAVTAR SHARMA Vs. THE STATE OF RAJASTHAN
August 9, 2017
HEMENDERA CHOUDHARY Vs. STATE OF RAJASTHAN THROUGH SECRETARY
January 6, 2017
HEMLATA WIFE OF RAMAN LAL BAMANIYA Vs. STATE OF RAJASTHAN
January 3, 2017
HEMRAJ Vs. STATE OF RAJASTHAN THROUGH PP
May 24, 2017
HEMRAJ MEENA Vs. BRIJ MOHAN SHARMA
February 2, 2017
HETRAM S/O SHRI HARIRAM Vs. BHANWARLAL S/O SHRI DULARAM RAJPUROHIT
September 20, 2017
HIMMAT SINGH Vs. STATE OF RAJASTHAN
August 16, 2017
HIMMAT SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 13, 2017
HIMMAT SINGH BHATI Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
January 16, 2017
HINDUSTAN COCA COLA BREWERIES PVT LTD Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
January 6, 2017
HOMESH PANWAR S/O LATE SHRI VIJAYRAJ JI PANWAR Vs. MADANLAL S/O LATE SHRI KANHAIYALAL
February 8, 2017
HOTEL MANSINGH Vs. JUDGE INDUSTRIAL TRIBUNAL AND ANR
December 18, 2017
HOTEL SAMODE PALACE JAIPUR Vs. COMMISSIONER OF INCOME TAX-II
May 2, 2017
HUKMI CHAND MOSUN Vs. KUSHAL CHAND DUGGAD
July 10, 2017
HUKUM CHAND AND ANR Vs. INDUSTRIAL TRIBUNAL, JAIPUR AND ANR.
January 2, 2017
ICICI BANK LIMITED Vs. PRAMOD KUMAR GARG, S/O TIKARAM
November 30, 2017
ICICI BANK LIMITED Vs. STATE OF RAJASTHAN AND ORS
May 19, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MAHENDRA SINGH AND OTHERS
May 11, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. SMT. TANU KANWAR
September 14, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. OM PRAKASH S/O SHRI GORDHANRAM
December 18, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD. Vs. IQBAL AZIZ
October 3, 2017
IFFCO-TOKIO GENERAL INSURANCE COMPANY LIMITED Vs. AFROJA BANOO
November 16, 2017
IKRAMUDDIN S/O SH. WAZEER MOHD, KURESHI Vs. SMT KAILASHI W/O SHRI RAM KUNWAR MEENA
November 28, 2017
IKTISAR ALI ABDUL HAMEED Vs. UNION OF INDIA
January 24, 2017
INDERLAL S/O PRABHU DAYAL Vs. STATE OF RAJASTHAN
December 13, 2017
INDERPAL & ORS Vs. STATE OF RAJASTHAN & ANR
October 3, 2017
INDIRA VISHNOI W/O SHRI MOHAN LAL VISHNOI Vs. THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION
June 9, 2017
INDRA DEVI & ORS Vs. STATE OF RAJASTHAN & ANR
October 4, 2017
INDRA DEVI W/O LATE MOHANLAL Vs. GENERAL PUBLIC
October 14, 2017
INDRA DEVI, WIFE OF KAILASH CHANDRA Vs. STATE OF RAJASTHAN THROUGH INSPECTOR GENERAL REGISTRATIONS & STAMPS & ORS.
January 18, 2017
INDRA MAL SON OF SHRI SOBHAG MAL JAIN, AGED ABOUT 57 YEARS, RESIDENT OF LAL HAVELI, MAHAVEER CHOWK, PURANI TONK, AT PRESENT HAVING A FLOUR SHOP AT BABARON KA CHOWK, PURANI TONK, DISTRICT TONK, RAJASTHAN Vs. STATE BANK OF BIKANER AND JAIPUR, BRANCH TONK THROUGH ITS BRANCH MANAGER
January 4, 2017
INDRA SAINI Vs. RAKESH KUMAR & ORS
November 29, 2017
INDRA SINGH SOLANKI S/O SHRI AMBA LAL Vs. STATE OF RAJASTHAN
November 20, 2017
INDRAPRASTHA INSTITUTE OF NURSING Vs. STATE OF RAJASTHAN, THROUGH DIRECTOR, MEDICAL HEALTH AND FAMILY WELFARE SERVICES
February 23, 2017
INDRESH W/O SHRI PRATHAM SINGH Vs. DISTRICT ELECTION OFFICER, ALWAR, DISTRICT ALWAR, RAJASTHAN
September 1, 2017
INDU DEVI W/O SHRI OM PRAKASH KACHHAWAHA Vs. STATE OF RAJASTHAN THROUGH SECRETARY
April 4, 2017
INSAF KHAN Vs. STATE OF RAJASTHAN
August 25, 2017
INVESTMENT CORPORATION PVT. LTD. Vs. STATE OF RAJASTHAN
July 7, 2017
IQBAL PINJARA Vs. STATE OF RAJASTHAN
August 25, 2017
ISHAQ MOHAMMAD S/O SHRI AKBAR MOHAMMAD. Vs. STATE OF RAJASTHAN
March 2, 2017
ISHIKA (6 YRS.), NEHA (4 YRS.) & VEER (2 YRS.) FATHER TO ALL Vs. THE STATE OF RAJASTHAN
May 24, 2017
ISHWAR LAL SON OF SHRI CHATTARLALJI MEHTA Vs. LEGAL HEIRS OF DECEASED BABU LALSON OF SHRI JYOTI PRASAD JI BIRIWASI
November 1, 2017
ISHWAR NATH BHARGAVA (SINCE DEAD) Vs. KANHIYA LAL THROUGH LRS
March 21, 2017
ISHWAR SINGH Vs. STATE OF RAJASTHAN
September 14, 2017
ISHWAR SINGH Vs. STATE OF RAJASTHAN THROUGH PP
January 4, 2017
ISLAM SON OF LATE MUSTAQ Vs. CHIRAGUDDIN SON OF SHEIKH CHHOTU
April 10, 2017
ITC LIMITED Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 25, 2017
ITD CEMENTATION INDIA LIMITED Vs. UNION OF INDIA
August 8, 2017
J.K. TYRE & INDUSTRIES LIMITED Vs. UNION OF INDIA
March 9, 2017
JABBAR NATH Vs. CHAIRMAN
May 24, 2017
JABBAR SINGH S/O PANNE SINGH Vs. STATE OF RAJASTHAN
March 7, 2017
JADU RAM S/O MOONGA RAM Vs. STATE OF RAJASTHAN & ORS.
August 17, 2017
JAGANNATH AND ANOTHER Vs. B.O.R. AND OTHERS
February 13, 2017
JAGAT SINGH Vs. MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
February 16, 2017
JAGDEEP SINGH Vs. MANPRIT KAUR
May 12, 2017
JAGDEESH S/O LATE SHRI PANCHU LAL Vs. LAXMI NARYANA S/O SHREE BHONRI LAL (SINCE DECEASED)
May 23, 2017
JAGDISH Vs. STATE OF RAJASTHAN THROUGH P.P.
February 13, 2017
JAGDISH Vs. RAJESH CHOUDHARY
October 12, 2017
JAGDISH Vs. STATE OF RAJASTHAN
October 5, 2017
JAGDISH Vs. JUDGE, LABOUR COURT
November 23, 2017
JAGDISH & ORS. Vs. STATE OF RAJASTHAN
November 3, 2017
JAGDISH AND OTHERS Vs. STATE
September 19, 2017
JAGDISH LAL Vs. STATE OF RAJASTHAN
August 23, 2017
JAGDISH NARAIN PAREEK Vs. KAMLESH JAIN SON OF SHRI GHAN SHYAM LAL CHAUDHARY
June 2, 2017
JAGDISH PRASAD S/O SHRI BHANWARLAL Vs. RAMESHWAR S/O MANAK LAL SUTHAR
June 6, 2017
JAGDISH PRASAD TANWAR SON OF SHRI LAXMAN SINGH TANWAR Vs. KASTURI DEVI WIFE OF JAGDISH PRASAD TANWAR
August 4, 2017
JAGDISH S/O SHRI BASTIRAM Vs. STATE OF RAJASTHAN
September 4, 2017
JAGDISH S/O SUJI LAL MEENA, R/O NAI WALI DHANI, TAN VATIKA, PS SANGANER SADAR, DISTRICT JAIPUR Vs. STATE OF RAJASTHAN THROUGH P.P.
February 28, 2017
JAGDISH SAHU Vs. SONU
January 31, 2017
JAGDISH SINGH Vs. STATE OF RAJASTHAN
July 13, 2017
JAGDISH SINGH SHEKHAWAT Vs. UNION OF INDIA
January 12, 2017
JAGDISH SON OF DAULARAMJI, BY CASTE Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
February 17, 2017
JAGDISH SUMAN Vs. STATE (TECHNICAL EDUCATION DEPARTMENT)
July 31, 2017
JAGDISHCHANDRA Vs. PARSU RAM S/O SHRI KISHNA BALAI
February 1, 2017
JAGMAAL Vs. CHANDRASHEKHAR
August 9, 2017
JAGMALA RAM @ JAGMAL SINGH S/O SHRI PANALAL AND OTHERS Vs. SOHI RAM S/O SHRI MAMRAJ, ADOPTED SON OF PITHA RAM
May 23, 2017
JAGMERU MARBLES PVT. LTD. Vs. STATE OF RAJASTHAN
July 13, 2017
JAGMOHAN SINGH @ RINKU S/O SHRI GURUNAM SINGH Vs. STATE OF RAJASTHAN
November 3, 2017
JAGRAJ SINGH S/O SHRI HARNEK SINGH Vs. STATE OF RAJASTHAN
May 19, 2017
JAGROOP SINGH S/O HAKAM SINGH AND ANR. Vs. STATE OF RAJASTHAN
April 17, 2017
JAGSHEER S/O SH. JUPPA SINGH Vs. THE STATE OF RAJASTHAN
April 19, 2017
JAGTAR SINGH JATSIKH Vs. STATE OF RAJASTHAN
November 9, 2017
JAI NARAIN MODI Vs. STATE OF RAJASTHAN
January 2, 2017
JAI PRAKASH BAGRWA Vs. STATE OF RAJASTHAN
September 20, 2017
JAI SINGH SON OF LATE SHRI BHORA RAM ALL Vs. MOHAN LAL SON OF SHRI BABU LAL
November 14, 2017
JAINUL ABDIN SON OF SHRI SAMSUDDIN AHMED Vs. THE RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD.
March 2, 2017
JAIPUR DEVELOPMENT AUTHORITY, JAIPUR Vs. PURSHOTTAM S/O RAM GOPAL
May 25, 2017
JAIPUR NAGAR NIGAM Vs. COMMISSIONER OF CENTRAL EXCISE
October 11, 2017
JAKIR @ MODA S/O MOHAMMED HUSSAIN Vs. STATE OF RAJASTHAN
October 10, 2017
JALARAM SON OF SHRI RAMDEEN Vs. LEGAL REPRESENTATIVES OF SHRI JORARAM SON OF SHRI PANCHURAM & ORS.
May 2, 2017
JAMALUDDIN Vs. STATE OF RAJASTHAN THROUGH PP
January 9, 2017
JAMNA LAL, S/O SHANKAR JI Vs. THE STATE OF RAJASTHAN
May 25, 2017
JAMNA W/O KAMLESH MEENA Vs. SUJARAM S/O SHRI GENAJI GHANCHI
September 5, 2017
JANNATI Vs. SAROJ
May 19, 2017
JASHWANT SINGH Vs. STATE OF RAJASTHAN
June 5, 2017
JASSA RAM Vs. STATE OF RAJASTHAN
December 15, 2017
JASU SINGH S/O BHERU SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF ROAD, TRANSPORT AND HIGHWAY
March 27, 2017
JASVEER SINGH Vs. STATE & ANR
November 29, 2017
JASVEER SINGH Vs. STATE OF RAJASTHAN
May 22, 2017
JASWANT & ORS Vs. STATE
November 29, 2017
JASWANT KUMAR VERMA S/O BADRI LAL VERMA Vs. RAJASTHAN STATE ROADWAYS TRANSPORT CORPORATION
April 3, 2017
JASWANT SINGH Vs. ABDUL KAYUM KHAN (DIED) DELETED
April 19, 2017
JASWANT SINGH Vs. LAND ACQUISITION OFFICER, URBAN DEVELOPMENT PROJECT
July 10, 2017
JATANMAL FOFALIYA Vs. SMT CHAMELI DEVI@ ATTO DEVI
May 5, 2017
JEET RAM JAT S/O SHRI KANI RAM Vs. STATE OF RAJASTHAN
July 11, 2017
JEEVA RAM S/O CHADANA RAM @ CHUNA RAM Vs. FAGLU RAM S/O HARCHAND VISHNOI
November 2, 2017
JEEVA RAM S/O VEENA JI Vs. THE STATE OF RAJASTHAN AND ORS.
May 12, 2017
JEEVAN LAL S/O BIRDHI LAL Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 28, 2017
JEEWAN MAL BADJATYA S/O JHUMAR MAL BADJATYA Vs. MUNICIPAL BOARD LADNU, NAGAUR THROUGH CHAIRMAN/EXECUTIVE OFFICER AND OTHERS
June 1, 2017
JEEWAN MAL S/O NARAINRAM BY CASTE GUJAR RESIDENT OF ALIPUR, TEHSIL LADNU, DISTRICT NAGOUR Vs. STATE OF RAJASTHAN
February 3, 2017
JEEWAN SINGH SON OF SH. PRITHVI SINGH Vs. MANOHAR SINGH SON OF SH. HARI SINGH
October 3, 2017
JETH MAL Vs. STATE OF RAJASTHAN
February 13, 2017
JETHA RAM S/O LT. SH. KHANA RAM Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LOCAL BODIES, GOVERNMENT OF RAJASTHAN SECRETARIAT, JAIPUR
November 10, 2017
JETHMAL @ JETHA RAM, S/O SHRI NAND LAL Vs. THE STATE OF RAJASTHAN
March 6, 2017
JETHU SINGH(ALL SONS OF SHRI RIDMAL SINGH Vs. BOARD OF REVENUE, RAJASTHAN, AJMER AND ORS.
May 4, 2017
JHANWAR LAL Vs. STATE OF RAJASTHAN
January 27, 2017
JHUMAR RAM S/O BHOORA RAM Vs. ADDITIONAL DISTT. COLLECTOR (SECOND), JODHPUR AND OTHERS
May 9, 2017
JINTENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
April 10, 2017
JITENDAR SINGH RATHORE Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, RAJASTHAN, AJMER
January 19, 2017
JITENDER SINGH S/O GOPAL RAM Vs. STATE OF RAJASTHAN
September 19, 2017
JITENDRA GOTHWAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES THROUGH ITS VICE CHANCELLOR
February 22, 2017
JITENDRA KUMAR Vs. STATE OF RAJASTHAN
September 7, 2017
JITENDRA KUMAR Vs. STATE OF RAJASTHAN THROUGH P P
July 24, 2017
JITENDRA KUMAR S/O MAGNARAM Vs. STATE OF RAJASTHAN
May 8, 2017
JITENDRA NARCHAL Vs. DIVISIONAL COMMISSIONER
January 6, 2017
JITENDRA SINGH HADA S/O LATE SHRI NARENDRA SINGH HADA Vs. STATE OF RAJASTHAN THROUGH PP
April 20, 2017
JITENDRA SONI SON OF SHRI SHYAM LAL Vs. STATE OF RAJASTHAN
August 29, 2017
JIVAN KHAN Vs. STATE OF RAJASTHAN
February 2, 2017
JIWANSINGH Vs. STATE
November 28, 2017
JODHA RAM S/O SHRI PEETHA JI Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER & ORS.
October 13, 2017
JODHPUR VIDHYUT VITRAN LIMITED Vs. SUKHDEV SINGH S/O GURDYAL SINGH MAJBI
May 15, 2017
JODHPUR VIDHYUT VITRAN NIGAM LTD. Vs. RAMZAN S/O SH. SHOKAT ALI SHAH
February 27, 2017
JODHPUR VIDYUT VITRAN NIGAM LTD., THROUGH EXECUTIVE ENGINEER (O&M) HANUMANGARH Vs. SOHAN LAL S/O KALU RAM JAT R/O DULMANA POLICE THANA
March 25, 2017
JOGA RAM Vs. STATE OF RAJASTHAN
October 3, 2017
JOGA RAM S/O LAXMAN @ LACHA Vs. STATE OF RAJASTHAN
May 30, 2017
JOGENDRA KAUR WIFE OF LATE SH. GURDYAL SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
April 6, 2017
JOGENDRA KUMAR JUNEJA S/O DEEN DAYAL @ DEENA Vs. RAJASTHAN BOARD OF MUSLIM WAKF
September 13, 2017
JOGENDRA SINGH POONIA Vs. TRIPTA DHAWAN
June 2, 2017
JOGENDRA SINGH SON OF DALIP SINGH Vs. STATE OF RAJASTHAN
September 11, 2017
JOHNSON AND JOHNSON LTD. Vs. C.T.O., ANTI
January 13, 2017
JORAVAR MAL S/O SHRI SOHAN LALJI Vs. PARAS MAL S/O SHRI SOHAN LAL JI
November 13, 2017
JORAWARSINGH S/O DEEPSINGH Vs. STATE OF RAJASTHAN
August 16, 2017
JUDE SAMUEL S/O REVINALD SAMUEL Vs. STATE OF RAJASTHAN & ANR.
January 27, 2017
JUGAL KISHORE Vs. BOARD OF REVENUE
April 6, 2017
JUGAL KISHORE MEENA S/O HARI SINGH MEENA Vs. AJMER VIDHYUT VITARAN NIGAM LIMITED
March 22, 2017
JUGAL SINGH Vs. STATE OF RAJASTHAN
November 20, 2017
JUGNU MISHRA D/O SHRI RANJEET KUMAR MISHRA Vs. STATE OF RAJASTHAN
April 12, 2017
JUGRAJ S/O SHRI BADRI LAL Vs. STATE OF RAJASTHAN
September 7, 2017
JYOTI SHARMA Vs. ASSISTANT COMMISSIONER
April 20, 2017
JYOTI SHARMA D/O SHRI RAMANAND SHARMA Vs. THE STATE OF RAJASTHAN
June 2, 2017
K. RAMNARAYAN S/O SHRI KEDARMAL KHANDELWAL Vs. SHRI PUKHRAJ S/O SHRI GAJMAL @ GAJRAJ BANTHIYA
October 26, 2017
K.K. JAIN AND ANR. Vs. STATE OF RAJASTHAN THROUGH PP.
December 20, 2017
K.K. MATHUR S/O SHRI GANESH VALLABH MATHUR Vs. STATE OF RAJASTHAN
April 21, 2017
KAILASH BALAI SON OF AMAR LAL, BY CASTE BALAI, RESIDENT OF CHOMOHALLA, POLICE STATION GANGDHAR, DISTRICT JHALAWAR (PRESENTLY UNDERGOING SENTENCE IN CENTRAL JAIL, KOTA.) Vs. STATE OF RAJASTHAN THROUGH PP
January 30, 2017
KAILASH CHAND MANOJ KUMAR SARRAF (P) LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
March 7, 2017
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA Vs. NARENDRA KUMAR BHANSALI S/O SWAROOP CHAND BHANSALI
March 28, 2017
KAILASH CHAND MEENA S/O KANHAIYA LAL MEENA Vs. SURESH YADAV S/O SHIV NARAYAN
March 28, 2017
KAILASH CHAND MEENA S/O SHRI KANHAIYA LAL MEENA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 1, 2017
KAILASH CHAND MEENA S/O SHRI SHYONATH MEENA Vs. SMT GOPI DEVI MEENA W/O SHRI KAILASH CHAND MEENA, D/O SHRI SUNDER LAL MEENA
December 19, 2017
KAILASH CHAND SHARMA Vs. STATE OF RAJASTHAN
October 13, 2017
KAILASH CHAND SON OF SHRI MEGHARAM Vs. THE STATE OF RAJASTHAN
October 30, 2017
KAILASH CHANDRA GHUSAR Vs. STATE OF RAJASTHAN
November 20, 2017
KAILASH DAN Vs. STATE OF RAJASTHAN AND ORS.
February 16, 2017
KAILASH KASWAN S/O SHRI DANARAM KASWAN Vs. STATE OF RAJASTHAN
July 21, 2017
KAILASH MEENA Vs. STATE OF RAJASTHAN
November 1, 2017
KAILASH S/O SHRI MAHAVEER PRASAD Vs. SITARAM S/O SHRI HARICHAND
July 24, 2017
KAILASH SHARMA S/O SHAMBHU RAM Vs. THE STATE OF RAJASTHAN
July 28, 2017
KAILASH SINGH Vs. DALVEER RAI
February 2, 2017
KAILASHCHAND SHARMA Vs. STATE OF RAJASTHAN
November 20, 2017
KAILASHCHANDRA S/O LATE SHRI RADHAKISHAN JI Vs. SANT RAMTARAM GURU SANT SHRI BHAGATRAM JI RAMSNAHI
May 30, 2017
KAJOD MAL S/O SHRI JAWAHAR RAM Vs. UNION OF INDIA
February 23, 2017
KALINDEE RAIL NIRMAN (ENGINEERS) LIMITED Vs. THE COMMISSIONER OF INCOME TAX-I
January 24, 2017
KALIYA S/O RATANA MEENA Vs. STATE OF RAJASTHAN
August 11, 2017
KALLU MAL S/O BASAR MAL NOW DECEASED Vs. MUNICIPAL COUNCIL PALI
September 19, 2017
KALU LAL Vs. STATE OF RAJASTHAN
August 4, 2017
KALU LAL Vs. STATE OF RAJASTHAN
May 3, 2017
KALU LAL Vs. STATE OF RAJASTHAN
November 23, 2017
KALU LAL RAO S/O SHRI BANSHI LAL RAO, BY CASTE DHOLI, AGED ABOUT 35 YEARS, RESIDENT OF RAO HOUSE, KULMIYON KA CHORAHA, VALLABHAGAR, UDAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MINES, SECRETARIAT, JAIPUR
January 17, 2017
KALU RAM GURJAR Vs. STATE OF RAJASTHAN
February 2, 2017
KALU S/O RAM JI Vs. THE STATE OF RAJASTHAN
May 15, 2017
KALWA S/O LALLU SINGH B/C JATAV Vs. STATE OF RAJASTHAN
August 10, 2017
KALYAN BHEEL AND ORS. Vs. THE STATE OF RAJASTHAN
February 16, 2017
KALYAN SAHAI S/O LATE SHRI HANUMANARAM Vs. MANGI LAL SELIBET DISCIPLE (BRAMCHARI CHELA) SHRI CHETANPURI
November 16, 2017
KALYAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN
May 25, 2017
KALYAN SINGH SON OF SHRI BHOOR SINGH Vs. THE JUDGE, MOTOR ACCIDENT CLAIMS TRIBUNAL, JAISALMER
December 11, 2017
KAMAKSHA INSTITUTE OF NURSING Vs. STATE OF RAJASTHAN AND ORS.
December 18, 2017
KAMAL KISHORE JOSHI S/O SHRI BHERU DAN JOSHI Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER
June 29, 2017
KAMAL KISHORE SWAMI Vs. STATE OF RAJASTHAN
August 8, 2017
KAMAL KISHORE TRIPATHI SON OF SHRI RAM NIWAS Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOMES, SECRETARIAT, JAIPUR AND OTHERS
March 7, 2017
KAMAL KUMAR ALIAS KAMLESH Vs. THE STATE OF RAJASTHAN
December 5, 2017
KAMALESH KUMAR Vs. STATE AND ORS
April 11, 2017
KAMALJEET SINGH SON OF SHRI SANTOKH SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
April 26, 2017
KAMDHENU DAIRY Vs. KAMDHENU ISPAT LIMITED
August 17, 2017
KAMLA DEVI Vs. DEVARAM
August 4, 2017
KAMLA DEVI JAT Vs. STATE OF RAJASTHAN AND OTHERS
December 14, 2017
KAMLA SHANKAR S/O SHRI KANHAIYA LAL MALI Vs. SMT. PREM DEVI W/O LATE SHRI MAHAVIR
August 9, 2017
KAMLA WIFE OF BANSHI LAL Vs. STATE OF RAJASTHAN
January 27, 2017
KAMLESH Vs. RANJEET SINGH
January 10, 2017
KAMLESH BAGORA Vs. PREETI PALIWAL
November 14, 2017
KAMLESH KUMAR MEENA Vs. STATE OF RAJASTHAN
May 29, 2017
KAMLESH KUMAR S/O SHRI KAILASH CHAND BALAI Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, PANCHAYATI RAJ, SECRETARIAT
March 20, 2017
KAMLESH S/O SURAJMAL Vs. STATE OF RAJASTHAN THROUGH PP
January 12, 2017
KAMLESH SANKHLA S/O SHRI BHAGWAN DAS SANKHLA Vs. DR. NEELIMA GEHLOT W/O SHRI KAMLESH SANKHLA D/O NARYAN SINGH JI GEHLOT
April 25, 2017
KAMRAJ BHAI S/O GOVIND BHAI Vs. THE STATE OF RAJASTHAN
April 18, 2017
KAN SINGH SON OF SH. SINGA SINGH Vs. STATE OF RAJASTHAN
September 16, 2017
KAN SINGH SON OF SOHAN SINGH Vs. THE STATE OF RAJASTHAN
April 21, 2017
KANHAIYALAL KHATIK S/O SH. KESA Vs. STATE OF RAJASTHAN
January 2, 2017
KANHIYA LAL VERLANI Vs. RENU
June 2, 2017
KANTI LAL S/O ROOPCHANDJI Vs. MANAK CHAND S/O NARSINHGHJI
November 2, 2017
KANTI LAL S/O SH. KESHARI MAL JAIN Vs. HIRIYA S/O SH. KANIYA MENA
September 6, 2017
KANTI LAL SON OF ROOPA DAMOR Vs. THE STATE OF RAJASTHAN
September 7, 2017
KANTI LAL UPADHYAY S/O SHRI JAGANNATH UPADHYAY Vs. STATE OF RAJASTHAN
August 2, 2017
KANTILAL Vs. STATE OF RAJASTHAN
August 16, 2017
KANTILAL S/O SHRI RATAN LAL Vs. VIDYADHAR S/O UMMEDRAMJI
December 13, 2017
KANWAR SINGH S/O DALIP SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 11, 2017
KANYA Vs. JAIPUR VIDYUT VITRAN NIGAM LTD.
July 20, 2017
KAPIL SINGH PARIHAR Vs. STATE OF RAJASTHAN
September 13, 2017
KAPOOR CHAND SAINI Vs. THE STATE OF RAJASTHAN
January 5, 2017
KAPTAN SINGH SON OF SHRI GHANSHYAM Vs. STATE OF RAJASTHAN THROUGH PP
February 15, 2017
KARNA RAM Vs. STATE OF RAJASTHAN
April 7, 2017
KARNI SINGH S/O HUKUM SINGH Vs. CHIEF ENGINEER, PUBLIC HEALTH ENGINEERING DEPARTMENT, JAIPUR.
October 9, 2017
KASHMIR SINGH, SON OF SHRI MEEHA SINGH Vs. ADDITIONAL DISTRICT JUDGE, SRI KARANPUR
September 7, 2017
KASTOORI WIDOW OF OGADI LAL (SINCE DECEASED) Vs. BOARDS OF REVENUE FOR RAJASTHAN
December 5, 2017
KAUSHAL KUMAR GUPTA Vs. STATE OF RAJASTHAN
March 9, 2017
KAVITA W/O HEMANT BHATT Vs. AMAR SINGH S/O SH.MOHAN SINGH
February 16, 2017
KEDAR NATH & ANR Vs. BOARD OF REVENUE FOR RAJASTHAN
May 2, 2017
KELIYA @ KAILASH Vs. STATE OF RAJASTHAN, THROUGH P.P.
August 29, 2017
KESA RAM S/O SH. TILOKA RAM Vs. LIKHMA RAM S/O SH. TILOKA RAM
February 20, 2017
KESAR LAL MEENA S/O SHRI NARAIN LAL MEENA Vs. THE STATE OF RAJASTHAN THROUGH ITS SECRETARY
April 4, 2017
KESARI DEVI D/O JWALA PRASAD W/O LATE NARAYAN, BY CASTE BRAHMIN, R/O VILLAGE GHOTHDA, TANGELAN, DISTRICT SIKAR Vs. RANVEER SINGH S/O OMPRAKASH, BY CASTE JAT, R/O KHICHRO KI DHANI, TEHSIL LAXMANGARH, DISTRICT SIKAR AND ORS.
February 6, 2017
KESHAR KHICHAR Vs. STATE OF RAJASTHAN
August 17, 2017
KESHAV DEV S/O SH. HARGYAN SINGH BY CASTE JAT RESIDENT OF TOHILA Vs. STATE OF RAJASTHAN THROUGH HOME SECRETARY
March 25, 2017
KESHU RAM S/O SH. LAXMAN RAM Vs. SONAKI BAI W/O RAJU RAM D/O SALU RAM
July 17, 2017
KHADI GRAM UDYOG MANDIR Vs. KUNWAR BHAGAT SINGH CHAUDHARY
May 15, 2017
KHAIRATI LAL Vs. STATE OF RAJASTHAN
May 4, 2017
KHAIRDEEN SON OF SHRI DONE KHAN Vs. STATE OF RAJASTHAN AND OTHERS
May 3, 2017
KHAJAN SINGH Vs. STATE OF RAJASTHAN & ORS
November 20, 2017
KHANGARA RAM & ANR Vs. STATE & ORS
November 29, 2017
KHARTHARAM Vs. STATE OF RAJASTHAN
September 4, 2017
KHAYALI RAM Vs. UDARAM SAINI
February 20, 2017
KHEM CHAND MEENA S/O SHRI SAMPATRAM Vs. BALURAM MEENA S/O SHRI SURJAN MEENA
April 20, 2017
KHEM RAJ @ KHEMA S/O MANGI LAL GAMETI Vs. STATE OF RAJASTHAN
August 26, 2017
KHOOB LAL S/O LATE SHRI CHUNNI LAL Vs. MAHAVEER PRASAD S/O LATE SHRI BHANWARLAL
February 8, 2017
KHUBIRAM S/O SHRI RAGHUVEER SINGH Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR,
January 30, 2017
KHUSHBU Vs. STATE OF RAJASTHAN
August 9, 2017
KINDER SINGH SON OF SHRI HOTEM SINGH Vs. THE STATE OF RAJASTHAN
May 19, 2017
KIRAN BHAI KAPADIYA AND OTHERS Vs. STATE OF RAJASTHAN AND ANOTHER
November 1, 2017
KIRAN SINGH S/O SHRI ACHAL SINGH & ANR. Vs. STATE OF RAJASTHAN & ANR.
January 24, 2017
KIRTI & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ORS
September 20, 2017
KISHAN LAL Vs. KESARI LAL
July 20, 2017
KISHAN SINGH S/O MAHAVEER SINGH JI RAJPUT Vs. GAJANAND BARODIYA S/O SUWA LAL BAIRWA
November 15, 2017
KISHAN SINGH S/O SHRI NARAYAN SINGH Vs. THE STATE OF RAJASTHAN
January 3, 2017
KISHANI BAI Vs. STATE OF RAJASTHAN THROUGH DIRECTOR, PENSION DEPARTMENT
January 17, 2017
KISHANLAL MENARIA Vs. STATE OF RAJASTHAN AND ORS.
December 15, 2017
KISHNA RAM Vs. STATE OF RAJASTHAN
April 11, 2017
KISHNA RAM Vs. STATE OF RAJASTHAN
June 9, 2017
KISHNA RAM SON OF SH. SHERA RAM, BY CASTE JAT, RESIDENT OF VILLAGE GODRAS, TEHSIL DIDWANA, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
February 14, 2017
KISHNA S/O GOKUL BY CASTE JAT Vs. KISHNA S/O KALU
February 3, 2017
KISHORE SINGH SON OF SHRI LAXMAN SINGH Vs. STATE OF RAJASTHAN
September 4, 2017
KOOP SINGH Vs. GOVERDHAN SINGH
November 21, 2017
KOR SINGH Vs. STATE OF RAJASTHAN, THROUGH CHIEF ENGINEER
July 18, 2017
KRIPA BAI MEENA WIFE OF SHRI PRADHAN MEENA, BY CASTE MEENA Vs. ANITA WIFE OF SHRI SAHAB SINGH
July 31, 2017
KRISHAN KUMAR RAJ SON OF LATE MUNNI LAL Vs. TEMPLE TRUST MANAGEMENT, KAILADEVI
January 19, 2017
KRISHAN MURARI TIWARI Vs. NEW INDIA INSURANCE COMPANY
September 15, 2017
KRISHNA KUMAR Vs. RIICO AND ORS
November 29, 2017
KRISHNA KUMAR AHIR Vs. STATE OF RAJASTHAN
November 21, 2017
KSHITIJ SAMUH SEVA SANSTHAN Vs. STATE OF RAJASTHAN
April 3, 2017
KU. MRADULA JAIN D/O SHRI S.K. JAIN Vs. THE CHIEF MANAGING DIRECTOR
February 6, 2017
KUKA S/O SHRI ROOPA JI GAMETI MINOR THROUGH HIS NATURAL GUARDIAN FATHER ROOPA S/O BHEEMA JI GAMETI, BORBAORI, MERTA, DABOK POLICE STATION, DISTRICT UDAIPUR. (CONFINED IN CHILDREN HOME, UDAIPUR) Vs. STATE OF RAJASTHAN
February 9, 2017
KULDEEP S/O SHRI BHANWAR LAL, AGED ABOUT 31 YEARS, BY CASTE DHOBI, R/O NEW LIGHT DRYCLEANERS, IN FRONT OF POLICE STATION NAYAPURA, KOTA. (AT PRESENT IN JUDICIAL CUSTODY.) ACCUSED IN CENTRAL JAIL, KOTA Vs. STATE OF RAJASTHAN THROUGH P.P.
January 16, 2017
KULDEEP SINGH SON OF SHRI KESHAR SINGH Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
December 14, 2017
KULVINDER SINGH S/O SHRI HARPHOOL SINGH Vs. RAJAN TANEJA S/O SHRI ASHOK KUMAR TANEJA
July 7, 2017
KUM. JUGNU MISHRA D/O SHRI RANJEET KUMAR MISHRA Vs. THE STATE OF RAJASTHAN,
April 12, 2017
KUMBHA RAM Vs. KANHAIYA LAL
August 25, 2017
KUMKUM SHARMA AND ORS. Vs. MANAGER RAJASTHAN PATRIKA PVT. LTD. AND ORS.
December 20, 2017
KUNDAN SINGH S/O SHRI NARPAT SINGH RAJPUT Vs. ALOL KANWAR W/O SHRI SHER SINGH
July 28, 2017
KUNWAR SINGH BHADURIYA Vs. STATE OF RAJASTHAN
October 4, 2017
KUSHAL CHAND KARNAWAT SON OF SHRI GYANCHAND KARNAWAT Vs. STATE OF RAJASTHAN
July 3, 2017
L RS OF SATYANARAYAN S/O GIRDHARI LAL Vs. DISTRICT COLLECTOR, BHILWARA
May 5, 2017
L.R.S OF PANNA LAL: SINCE DECEASED THROUGH LEGAL REPRESENTATIVES & ANR. Vs. MOHAMMAD UMAR S/O SHRI BHOORE KHAN @ ABDUL RASHID
November 27, 2017
LACHCHHI @ LAXMAN Vs. STATE OF RAJASTHAN
April 17, 2017
LAD KANWAR W/O LATE RAM KISHAN Vs. BOARD OF REVENUE FOR RAJASTHAN
January 5, 2017
LADDU RAM, S/O SHRI MOOL CHAND Vs. THE STATE OF RAJASTHAN THROUGH P.P.
January 19, 2017
LADOO LAL JAIN (DECEASED) THROUGH HIS LEGAL HEIRS: Vs. SMT. KAILASH BAI W/O SHRI BHANWAR LAL, BY CASTE MALI R/O FATEHGADI, RAMPURA, KOTA
January 17, 2017
LADU Vs. STATE OF RAJASTHAN
May 29, 2017
LADU RAM Vs. STATE OF RAJASTHAN & ORS
December 20, 2017
LADU RAM Vs. STATE & ORS
December 21, 2017
LADULAL S/O LATE SHRI BARJU, AGE 58 YEARS Vs. BHERU S/O SHRI GORU DHAKAR, R/O BISANIYA, TEHSIL KOTADI, DISTRICT BHILWARA
January 3, 2017
LAKHAN SINGH Vs. STATE OF RAJASTHAN
December 8, 2017
LAKHO Vs. THE STATE OF RAJASTHAN
January 20, 2017
LAKHPAT CHAND LOONKAR S/O SHRI KIRODICHAND Vs. RAMESH S/O SHRI KIRODICHAND LOONKAR
September 6, 2017
LAKSHANDRA KUMAR SHARMA S/O VINOD KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 2, 2017
LAL CHAND SON OF SHRI ONKAR LAL JI Vs. LALA KAMLAPAT SINGANIYA EDUCATION CENTRE, GOTAN
May 25, 2017
LAL CHAND SONGARA S/O LATE M R SONGARA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN
May 31, 2017
LAL SINGH Vs. CHANDRESH
December 12, 2017
LAL SINGH @ LALA SINGH JAT SINGH S/O BALBIR SINGH Vs. THE STATE OF RAJASTHAN
March 22, 2017
LAL SINGH S/O SHRI GANESHI LAL Vs. THE STATE OF RAJASTHAN,
July 17, 2017
LALIT AGARWAL @ LALIT KISHORE JINDAL @ LALIT TAPADIA Vs. STATE OF RAJASTHAN
September 13, 2017
LALIT KUMAR Vs. STATE OF RAJASTHAN
October 4, 2017
LALIT KUMAR MALI Vs. STATE OF RAJASTHAN
December 4, 2017
LALIT SWAMI Vs. UNION OF INDIA
April 19, 2017
LALITA JAIN Vs. STATE OF RAJASTHAN
September 12, 2017
LALLU @ REHAMAT MEV S/O SHRI BHAPPU Vs. THE STATE OF RAJASTHAN THROUGH P.P.
October 10, 2017
LALU RAM GADRI Vs. STATE OF RAJASTHAN
March 30, 2017
LAMIFAB INDUSTRIES Vs. UNION OF INDIA
October 12, 2017
LARK LABORATORIES (INDIA) LIMITED Vs. UNION OF INDIA
October 13, 2017
LATE SHRI DEVI LAL, S/O SHRI JETHMAL JI KHATRI Vs. MAGH RAJ, S/O PREM CHAND
May 11, 2017
LAXMAN LAL MEENA S/O SHRI GOKLA JI MEENA, AGED ABOUT 51 YEARS, RESIDENT OF Vs. STATE OF RAJASTHAN
January 18, 2017
LAXMAN SINDHI SON OF LATE SHRI RAMCHANDER Vs. UNION OF INDIA
November 6, 2017
LAXMAN SINGH S/O SHRI MANSI RAM Vs. BHURA RAM S/O SHRI NARAYAN RAM, VILLAGE
November 22, 2017
LAXMI DEVI D/O SHRI JAGAN SINGH Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY
May 30, 2017
LAXMI NARAYAN MEENA S/O NARAYAN MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND OTHERS
January 5, 2017
LAXMI NARAYAN S/O LATE SHRI JHUMARLAL Vs. SMT. JAMNA W/O LATE SHRI GOVINDLAL
February 3, 2017
LAXMI NARAYAN S/O SH.VISHNU JOSHI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 25, 2017
LAXMI WIFE OF SHRI SURESH SINGH Vs. SUDHA WIFE OF SHRI CHANDRAKESH
August 23, 2017
LAXMINARAYAN S/O BHOJARAM Vs. RAMSWROOP S/O SUKHDEV
July 20, 2017
LAYSHREE @ LEENA Vs. PRIYESH RATHORE
May 29, 2017
LEELA RAM @ LEELU RAM Vs. STATE OF RAJASTHAN
November 9, 2017
LEGAL REPRESENTATIVE OF DALIPA RAM Vs. SOHAN SINGH
July 4, 2017
LEGAL REPRESENTATIVES OF GHISI W/O SHRI JAMLA DAS VAISHNAVE Vs. STATE OF RAJASTHAN THROUGH THE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LIMITED JAIPUR,
September 7, 2017
LEGAL REPRESENTATIVES OF KANHAIYA LAL Vs. GAJENDRA & ORS.
January 27, 2017
LEGAL REPRESENTATIVES OF LATE SH. SATYANARAYAN. S/O SH. RUGHNATH: Vs. SUNDERLAL S/O RUGHNATH
September 4, 2017
LEGAL REPRESENTATIVES OF LATE SHRI NARAIN VALLABH Vs. SMT. CHANDRA PRAKASH
December 7, 2017
LEGAL REPRESENTATIVES OF LATE SHRI SHANTI MAL Vs. SMT. NIRMALA W/O SHRI GAUTAM RAJ MEHTA
August 21, 2017
LIYAKAT ALI JOIYA S/O NOOR KHAN JOIYA Vs. STATE OF RAJASTHAN
February 9, 2017
LIYAKAT SON OF FATTU Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 4, 2017
LOKENDRA JAIN Vs. STATE OF RAJASTHAN
November 23, 2017
LOKENDRA SINGH Vs. UNION OF INDIA AND ORS.
December 4, 2017
LOKENDRA SINGH S/O SH. RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
November 30, 2017
LOKESH PACHERA SON OF LATE SHRI BALVEER Vs. THE SECRETARY, BOARD OF SECONDARY EDUCATION RAJASTHAN
September 13, 2017
LOKESH PANCHOLI Vs. CHATURBHUJ SUTHAR
May 10, 2017
LOKESH S/O SHRI GOPAL Vs. STATE OF RAJASTHAN THROUGH P.P.
May 10, 2017
LOKESH SON OF BHERU LAL Vs. STATE OF RAJASTHAN
August 17, 2017
LRS OF BHAGWANA RAM SON OF SHRI LEKHRAM Vs. JASWANT SINGH SON OF SHRI SHYODAN SINGH
February 9, 2017
LRS OF DURGA RAM Vs. SATISH KUMAR & ORS.
August 17, 2017
LRS OF GHAN SHYAM DAS Vs. STATE OF RAJASTHAN
April 4, 2017
LRS OF GHISI AND ORS Vs. STATE OF RAJASTHAN THROUGH INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD AND ANR
September 7, 2017
LRS OF HARBANSH LAL Vs. NATHMAL
April 7, 2017
LRS OF LATE MOTA RAM S/O TEJA RAM Vs. LRS OF NAINA RAM AND OTHERS
April 26, 2017
LRS OF LATE NAGAIN VALLABH Vs. CHANDRA KALA
December 7, 2017
LRS OF LATE SHRI KAMLESH RAMSNEHI Vs. STATE OF RAJASTHAN
April 4, 2017
LRS OF MOHAN LAL Vs. STATE OF RAJASTHAN
March 6, 2017
LRS OF MOHD. HUSSAIN Vs. HIRALAL
July 6, 2017
LRS OF PARKHA KUMHAR Vs. LRS OF BABU LAL
September 18, 2017
LRS OF RATAN LAL S/O BHEEM RAJ JI DANGI Vs. LRS OF SOSAR BAI W/O LATE SHRI SITARAM JI SOMANI
February 6, 2017
LUNIYAWAS GRIH NIRMAN SAHAKARI SAMITI LIMITED Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY, URBAN DEVELOPMENT & HOUSING DEPARTMENT, SECRETARIAT, JAIPUR (RAJASTHAN)
February 1, 2017
LUNIYAWAS GRIH NIRMAN SAHAKARI SAMITI LIMITED Vs. STATE OF RAJASTHAN
November 27, 2017
M B JHUNJHUNU Vs. PRAHLAD RAM
December 21, 2017
M.L. JANGID S/O SHRI B.C. JANGID Vs. SH. MAHAVEER PRASAD JAIN, SON OF LATE SH. RAM JI LAL JAIN
May 12, 2017
M.R.S. SHRI KRISHNA PRANAMI JAN KALYAN SHIKSHAN SANSTHAN Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
April 24, 2017
M/S AMBA CHEMICAL INDUSTRIES Vs. STATE OF RAJASTHAN THROUGH PP. AND OTHERS
April 7, 2017
M/S ANKIT AGROCHEM PVT. LTD. Vs. THE JOINT COMMISSIONER OF INCOME TAX, RANGE
December 18, 2017
M/S ASHOKA BUILDSTATE DEVELOPERS PVT. LTD. Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD.
April 28, 2017
M/S DHARM BEEJ BHANDAR Vs. THE STATE OF RAJASTHAN, THROUGH P.P. AND OTHERS
March 28, 2017
M/S GAIN SINGH Vs. MANAGING DIRECTOR
April 19, 2017
M/S GARG HOSPITAL AND RESEARCH INSTITUTE (PRIVATE) LIMITED Vs. STATE OF RAJASTHAN, THROUGH THE SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT
November 7, 2017
M/S HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX
July 11, 2017
M/S JAIPUR SPINNING AND WEAVING MILLS LIMITED (IN LIQUIDATION) THROUGH ITS OFFICIAL LIQUIDATOR Vs. GANESH NARAIN R. PODDAR (SINCE DECEASED)]
December 12, 2017
M/S KANCHAN JYOTI AGRO INDUSTRIES JAIPUR Vs. RAJASTHAN CO-OPERATIVE DAIRY FEDERATION LIMITED
March 30, 2017
M/S NITIN LIFE SCIENCES LTD. AND ORS. Vs. STATE OF RAJASTHAN
July 25, 2017
M/S OSWAL CARGO MOVERS Vs. BHERA RAM SON OF SH. POONAM CHAND
July 14, 2017
M/S PENSHIBAO WAG PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS
August 16, 2017
M/S PLYWOOD EMPORIUM Vs. M/S WOOD CRAFTS PRODUCTS LIMITED
February 8, 2017
M/S PRAVEEN R. PATEL Vs. THE STATE OF RAJASTHAN
July 7, 2017
M/S RAHUL TEXO PRINT Vs. JODHPUR VIDYUT VITRAN NIGAM LTD. JODHPUR
May 11, 2017
M/S RISHABH MARKETING PVT. LTD. Vs. MR. KAILASH BAGRI SON OF LATE MR. G.L. BAGRI
January 19, 2017
M/S S.K. BAGRA & CO., 1806, BAGRA BHAWAN, CHAURA RASTA, JAIPUR THROUGH PROPRIETOR SH. S.K. BAGRA Vs. SH.S.K. BAGRA S/O SH. S.K. BAGRA, PROPRIETOR M/S. S.K. BAGRA AND CO.
February 15, 2017
M/S SHILPA CONSTRUCTION Vs. JAIPUR MUNICIPAL CORPORATION
May 11, 2017
M/S SHILPA CONSTRUCTION Vs. JAIPUR MUNICIPAL CORPORATION, JAIPUR THROUGH CHIEF EXECUTIVE OFFICER AND ANOTHERS
May 11, 2017
M/S TOLA RAM SHRI CHAND KOTHARI Vs. LEGAL REPRESENTATIVES OF LATE SHRI NIRMAL KUMAR SURANA
August 16, 2017
M/S ZYDEN GENTEC LTD. Vs. STATE OF RAJASTHAN
May 17, 2017
M/S. A. CUBE ASSOCIATES Vs. UNION OF INDIA THROUGH THE GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR AND ANR.
July 14, 2017
M/S. ARIHANT TRADING COMPANY Vs. ARBITRATOR CUM REGISTRAR
August 28, 2017
M/S. ASHAPURA REAL ESTATE PVT LTD. Vs. SHAILENDRA GURJAR S/O SHRI RANJEET JI GURJAR
October 5, 2017
M/S. ASHIRWAD TRADERS Vs. STATE OF RAJASTHAN, THROUGH P.P.
April 10, 2017
M/S. B.M. CONSTRUCTION COMPANY Vs. THE UNION OF INDIA THROUGH CHIEF ENGINEER (CONSTRUCTION)
July 14, 2017
M/S. BHARAT CONTRACTING COMPANY Vs. SHRI DWARKADAS AGARWAL
May 17, 2017
M/S. BIKANER ROAD TRANSPORT SERVICE Vs. ADDITIONAL DISTRICT JUDGE
October 13, 2017
M/S. ESCORTS HEART INSTITUTE & RESEARCH CENTRE LTD. Vs. DY. COMMISSIONER OF INCOME TAX, (TDS), NCR BUILDING, STATUE CIRCLE, JAIPUR
September 13, 2017
M/S. FASHION SUITINGS INDIA PRIVATE LTD. Vs. STATE OF RAJASTHAN
April 27, 2017
M/S. FORMICA TRADERS, FILM COLONY, KOTHARI BHAWAN, JAIPUR Vs. TRIPTI KUMAR KOTHARI, S/O SHRI RAM CHANDRA KOTHARI
September 11, 2017
M/S. GIRDHAR FILLING STATION, DISTRICT- NAGAUR (RAJASTHAN) Vs. DISTRICT MAGISTRATE, NAGAUR
April 20, 2017
M/S. GLOBAL SERVICES Vs. STATE OF RAJASTHAN AND ORS.
November 16, 2017
M/S. HCL INFOSYSTEMS LIMITED Vs. COMPUCOM SOFTWARE LIMITED
March 3, 2017
M/S. INDO CONTINENTAL HOTELS Vs. SHRI ISHWAR SINGH AND ORS.
December 8, 2017
M/S. J.K. LAKSHMI CEMENT LIMITED Vs. M/S. RAJASTHAN CEMENT AGENCY
July 6, 2017
M/S. JAGMERU MARBLES PVT. LTD., BANSWARA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF FINANCE, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
July 13, 2017
M/S. JAIN BULK CARRIERS Vs. M/S. SMTEL GLASS LTD.
September 7, 2017
M/S. JAIPUR SPINNING & WEAVING MILLS LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
January 10, 2017
M/S. JEETMAL SHANKAR LAL Vs. SHRI SUBASH CHAND
February 23, 2017
M/S. JK ARGI GENETICS LIMITED Vs. M/S. RAJASTHAN STATE SEEDS CORPORATION LIMITED
August 18, 2017
M/S. JOSHI IRON STORE Vs. STATE OF RAJASTHAN
April 4, 2017
M/S. KAILASH CHAND AGARWAL Vs. THE INCOME TAX OFFICER
January 17, 2017
M/S. KAMDHENU DAIRY, PROPRIETOR JUGAL KISHORE GUPTA AND OTHERS Vs. M/S. KAMDHENU ISPAT LIMITED
August 17, 2017
M/S. KARWA TRADING COMPANY Vs. BANK OF BARODA,
September 20, 2017
M/S. KHUBI CONSTRUCTION CO. Vs. M/S. ARSS INFRASTRUCTURE PROJECTS LTD.
April 21, 2017
M/S. LALIT HANS PROTEIN PVT LTD. Vs. THE COMMERCIAL TAXES OFFICER, CIRCLE B, ALWAR
May 26, 2017
M/S. LAV KUSH TEXTILES Vs. COMMISSIONER CENTRAL EXCISE
May 4, 2017
M/S. LAXMI NARAYAN AGARWAL Vs. DIRECTOR, LOCAL SELF DEPARTMENT
September 1, 2017
M/S. LUTHRA EXPORT Vs. VIPIN LUTHRA
November 13, 2017
M/S. MAA AGAR HP GAS SERVICES Vs. HINDUSTAN PETROLEUM CORPORATION ...
December 1, 2017
M/S. OMPRAKASH HANUMAN SAHAI CONTRACTORS Vs. STATE OF RAJASTHAN THROUGH
January 31, 2017
M/S. PERFECT THREAD MILLS LTD. Vs. UNION OF INDIA
August 8, 2017
M/S. PHOOL CHAND RAMAN LAL Vs. SMT. RAMESHWARI DEVI WIDOW OF SHRI SANTOSHI LAL (DECEASED)
January 19, 2017
M/S. PREMIER POLY PROCESSORS PVT. LTD. Vs. LRS. OF MODI LAL (SINCE DECEASED)
February 8, 2017
M/S. RAJASTHAN CONSTRUCTION COMPANY, GUD MANDI, HANUMANGARH TOWN Vs. STATE OF RAJASTHAN
November 1, 2017
M/S. RAJENDRA SINGH BHAMBOO INFRA PVT. LTD. Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
September 1, 2017
M/S. ROOP LAL KANHAIYALAL SARAF Vs. KUBER DUTT SHARMA
January 23, 2017
M/S. S.D. VERMA & COMPANY Vs. UNION OF INDIA
February 23, 2017
M/S. SHIV SHAKTI AGENCY Vs. DINESH RAJPUROHIT S/O MADAN LAL RAJPUROHIT
September 4, 2017
M/S. SHRI RAM TRANSPORT FINANCE CO. LTD BRANCH OFFICE Vs. STATE OF RAJASTHAN & ORS.
August 1, 2017
M/S. SOJAT LIME COMPANY Vs. CHHELA RAM S/O SHRI JEETA RAM AND ORS.
June 5, 2017
M/S. SUDARSHAN CEMENTS AND MULTIPROJECTS LIMITED (IN LIQUIDATION) Vs. SHRI K.C. TAPARIA
September 19, 2017
M/S. SUMAN GOPALIYA & SONS, THROUGH Vs. KRISHI UPAJ MANDI SAMITI VISHISTHA SHRENI ALWAR
July 4, 2017
M/S. TALWANI FANCY STORE Vs. RENT APPELLATE TRIBUNAL
November 17, 2017
M/S. VARUN CONITEX PVT. LTD., REGD. OFFICE AT G Vs. STATE OF RAJASTHAN
July 25, 2017
M/S. VIKAS WOOD ART THROUGH VIKRAM SON OF SHRI PRABHATI LAL, PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION
December 12, 2017
M/S. VINAYAK ENGINEERS,SIKAR Vs. JVVNL,JODHPUR & ORS
December 18, 2017
MACHHLA Vs. BABITA KUMAR
January 5, 2017
MADAN LAL Vs. STATE
October 30, 2017
MADAN LAL S/O GIRDHARI LAL Vs. STATE OF RAJASTHAN
August 17, 2017
MADAN LAL S/O SH. KALU RAM JI, AGED ABOUT 78 YEARS, R/O GOL PIYAU CHAURAHA, SHOP NO. 15, BHOPALGANJ, BHILWARA Vs. KANHAIYA LAL S/O SH. HARI SHANKAR JI DAULIYA, R/O G
March 7, 2017
MADAN LAL SON OF NARAIN RAM Vs. SMT SANTOSH DEVI WIFE OF SHRI MADAM LAL
January 3, 2017
MADAN LAL SON OF SHRI PANCHU LAL Vs. STATE OF RAJASTHAN
July 6, 2017
MADAN S/O HAZARI Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 19, 2017
MADAN S/O SHRI KALYAN Vs. STATE OF RAJASTHAN
May 4, 2017
MADAN SINGH Vs. TATE OF RAJASTHAN
December 1, 2017
MADAN SINGH Vs. DISTRICT JUDGE, BIKANER
May 5, 2017
MADAN SINGH SON OF LATE SHRI HARI SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
March 8, 2017
MADANLAL S/O LATE KANHAIYALAL Vs. HOMESH PANWAR S/O LATE VIJAYRAJ JI PANWAR
February 8, 2017
MADHA RAM S/O SHRI MANGI LAL Vs. STATE OF RAJASTHAN
May 16, 2017
MADHAV SINGH SON OF LATE SHRI SURESH CHANDRA SHEKHAWAT Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT SECRETARIAT
May 5, 2017
MADHO LAL SAINI Vs. MISHRI DEVI @ MISRI DEVI AND ORS.
July 24, 2017
MADHU BALOTIYA D/O SHRI NANDKISHORE BALOTIYA Vs. THE STATE OF RAJASTHAN
December 12, 2017
MADHU GUPTA Vs. STATE OF RAJASTHAN
March 23, 2017
MADHU LAL S/O SHRI MANGI LALJI Vs. STATE OF RAJASTHAN
August 24, 2017
MADHVI SHARMA AGED ABOUT 50 YEARS D/O SHRI P.M.SHARMA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL THROUGH ITS DY.REGISTRAR
April 6, 2017
MAG RAJ S/O SHRI DEVAJI MALI Vs. LRS OF JAWAN MAL S/O CHOGAJI, SINCE DECEASED
August 4, 2017
MAGAN KANWAR Vs. SHYAM SINGH
November 30, 2017
MAGHA RAM Vs. THE STATE OF RAJASTHAN
February 10, 2017
MAGHA RAM S/O LICHMAN RAM AND ORS. Vs. STATE OF RAJASTHAN
July 7, 2017
MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER Vs. RAJ KUMAR JAIN S/O SHRI BHANWAR LAL
July 7, 2017
MAHAVEER Vs. MALCHAND
July 27, 2017
MAHAVEER CHAND S/O LATE SHRI BADAL CHAND Vs. STATE OF RAJASTHAN
February 3, 2017
MAHAVEER PRASAD S/O SHRI BALDEV PRASAD Vs. THE STATE OF RAJASTHAN,
October 13, 2017
MAHAVEER PRASAD SHARMA Vs. STATE OF RAJASTHAN
July 7, 2017
MAHAVEER SADHNA SANSTHAN, OFFICE AT PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR, THROUGH ITS SECRETARY SHRI SURESH KUMAR JAIN S/O LATE SHRI KAPOOR CHAND JAIN, AGED ABOUT 58 YEARS, R/O PLOT NO. 402, MAHAVEER NAGAR, TONK ROAD, JAIPUR Vs. SMT. SHASHI MATHUR W/O NARESH CHAND MATHUR, BY CASTE KAYASTH, R/O PLOT NO. 509, MAHAVEER NAGAR, TONK ROAD, JAIPUR
February 23, 2017
MAHAVIR PRASAD Vs. STATE OF RAJASTHAN
April 28, 2017
MAHAVIR PRASAD JAIN Vs. THE SAWAI MADHOPUR KENDRIYA SAHAKRI BANK LIMITED
November 13, 2017
MAHAVIR PRASAD S/O SHRI HANUMAN RAM Vs. THE STATE OF RAJASTHAN
January 20, 2017
MAHAVIR PRASAD S/O SHRI HANUMAN RAM Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER & ANOTHER
May 17, 2017
MAHAVIR SINGH Vs. STATE
July 7, 2017
MAHAVIR SINGH CHAUHAN Vs. RAJASTHAN STATE HUMAN RIGHTS COMMISSION
May 1, 2017
MAHENDER JAT Vs. STATE OF RAJASTHAN
July 10, 2017
MAHENDRA @ BANTI SON OF BHAKHAR RAM Vs. THE STATE OF RAJASTHAN
September 18, 2017
MAHENDRA DAS VAISHNAV Vs. STATE OF RAJASTHAN
September 14, 2017
MAHENDRA KHADGAWAT S/O LATE POONAM CHAND JI KHADGAWAT Vs. STATE OF RAJASTHAN
May 19, 2017
MAHENDRA KUMAR BAHETI SON OF RAMDAYAL JI Vs. THE STATE OF RAJASTHAN
September 1, 2017
MAHENDRA KUMAR GUPTA Vs. STATE OF RAJASTHAN
January 30, 2017
MAHENDRA KUMAR MODI Vs. HARISH NAGAWALA MANAGINGH DIRE
July 19, 2017
MAHENDRA KUMAR S/O SHRI BHANWARLAL Vs. MAHIPAL S/O SHRI BHANWARLAL
August 10, 2017
MAHENDRA SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 16, 2017
MAHENDRA SINGH BHATI Vs. UNION OF INDIA THROUGH SECRETARY
February 14, 2017
MAHENDRA SINGH RANAWAT SON OF SHRI SUMER SINGH RANAWAT Vs. BHAGWATI DEVI WIFE OF SHRI GOVIND MAL RAWAL
February 3, 2017
MAHENDRA SINGH S/O SHRI CHELARAM Vs. SMT. REKHA W/O MAHENDRA SINGH, D/O SHRI MISHRILAL
February 1, 2017
MAHENDRA SINGH S/O SHRI JAITMAL SINGH, AGED ABOUT 35 YEARS, BARMER AGORE, BARMER Vs. STATE OF RAJASTHAN
January 6, 2017
MAHENDRA SINGH S/O SOHAN RAM BY CASTE JAT, RESIDENT OF SURATPURA AT PRESENT SARPANCH GRAM PANCHAYAT SURATPURA, PANCHAYAT SAMITI RAJGARH TEHSIL RAJGARH DISTRICT CHURU Vs. THE STATE OF RAJASTHAN
January 5, 2017
MAHENDRA SINGH S/O SULTAN SINGH Vs. INSPECTOR GENERAL TS CENTRAL INDUSTRIAL SECURITY FORCE
February 21, 2017
MAHESH CHAND Vs. THE DIRECTOR, LOCAL BODIES, GOVERNMENT OF RAJASTHAN AND ORS.
September 7, 2017
MAHESH CHAND @ PISYA S/O SHRI SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
March 3, 2017
MAHESH KUMAR JAIN Vs. STATE OF RAJASTHAN
August 16, 2017
MAHESH KUMAR S/O. SHRI SHANKERLAL Vs. OM PRAKASH S/O. GIRDHARILAL
October 24, 2017
MAHESH KUMAR SONI Vs. JUDICIAL MAGISTRATE
April 6, 2017
MAHESH KUMAR VERMA Vs. STATE OF RAJASTHAN
February 17, 2017
MAHESH S/O HAJA Vs. STATE OF RAJASTHAN
November 13, 2017
MAHESH S/O JAGAN PRASAD KHATI Vs. STATE OF RAJASTHAN THROUGH P.P.
November 13, 2017
MAHESHDAN S/O BHERUDAN JI, BY CASTE CHARAN, R/O 3 TILAK NAGAR II, BHADWASIA, JODHPUR Vs. STATE OF RAJASTHAN
March 24, 2017
MAHIPAL SINGH Vs. STATE
November 23, 2017
MAHIPAL SINGH BHATI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH
April 12, 2017
MAJID SON OF HASMUKH MEV Vs. HASSU S/O MOHAR SINGH
February 2, 2017
MAL CHAND Vs. SHIV KUMAR
March 23, 2017
MALA RAM BISHNOI S/O BHEPA RAM, BY CASTE BISHNOI, RESIDENT OF KHEJARALI KALLA, TEHSIL LUNI, DISTRICT JODHPUR Vs. STATE OF RAJASTHAN
March 10, 2017
MAMRAJ SINGH Vs. STATE OF RAJASTHAN
August 16, 2017
MAMTA Vs. ALOK
December 12, 2017
MAMTA JAYASWAL W/O SURESH CHAND Vs. BHANUPRIYA W/O BAHADUR SINGH
August 10, 2017
MAMTA RANI D/O SANTOSH KUMAR Vs. STATE OF RAJASTHAN
May 26, 2017
MAMTA W/O DHARMENDRA KUMAR CHOUHAN Vs. DHARMENDRA KUMAR CHOUHAN S/O AMARCHAND CHOUHAN
September 8, 2017
MAN SINGH S/O SHRI HAVJI Vs. STATE OF RAJASTHAN
December 14, 2017
MAN STRUCTURALS LTD HAVING ITS REGISTERED OFFICE AT NEAR LOCO Vs. RAJASTHAN RAJYA VIDYUT PRASARAN NIGAM LTD VIDYUT BHAWAN
February 8, 2017
MANA RAM SON OF CHOGA JI Vs. PROMOD KUMAR SINGH
January 20, 2017
MANAGER, RAJASTHAN RAJYA SAHAKARI MUDRANALAYA LTD. Vs. THE PRESIDING OFFICER
October 10, 2017
MANAGING COMMITTEE, BALIKA UCHCH PRATHMIK VIDYALAYA, SARDARSHAHAR, DISTRICT CHURU Vs. SHARDA RAJPOOT, D/O KAMAL KANT SINGH
February 9, 2017
MANAGING COMMITTEE, VIDYA BHAWAN SOCIETY Vs. FIROZ KHANS
January 13, 2017
MANAGING DIRECTOR Vs. ADDL.REGISTRAR (APPEALS)
February 3, 2017
MANAGING DIRECTOR Vs. SURAJ PRAKASH JAT S/O JAGDISH LAL
April 25, 2017
MANAGING DIRECTOR, URBAN COOPERATIVE BANK LIMITED, JAIPUR Vs. THE JUDGE, INDUSTRIAL TRIBUNAL
March 10, 2017
MANAGING DIRECTOR,GANGANAGAR CENTRAL COOPERATIVE BANK LTD. SRI GANGANAGAR Vs. ADDL. REGISTRAR (APPEALS), COOPERATIVE SOCIETIES
February 1, 2017
MANARAM GANPATRAM AND COMPANY Vs. STATE OF RAJASTHAN
February 6, 2017
MANARAM SON OF SHRI PANNARAM Vs. STATE OF RAJASTHAN
July 21, 2017
MANGAL SINGH SON OF SHRI RAMESHWAR Vs. STATE OF RAJASTHAN THROUGH P.P.
November 28, 2017
MANGAT RAM S/O SHRI GAURI SHANKAR Vs. SUSHIL KUMAR S/O LATE BRIJLAL
September 1, 2017
MANGI LAL Vs. STATE OF RAJASTHAN
September 7, 2017
MANGI LAL Vs. STATE OF RAJASTHAN
October 3, 2017
MANGI LAL S/O LUMBA RAM Vs. GRAM PANCHAYAT GOTAN
November 23, 2017
MANGI LAL S/O SHRI BHURA JI Vs. SMT. NARAYANI BAI
April 4, 2017
MANGILAL SON OF SHRI KANARAM Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR,
April 12, 2017
MANGLA RAM S/O RAMU RAM DEVASI Vs. THE STATE OF RAJASTHAN
January 20, 2017
MANGLA S/O. SHRI PUULA MEENA Vs. NATIONAL INSURANCE CO. LTD. & ORS.
August 24, 2017
MANGU RAM S/O RUGHNATH RAM Vs. THE STATE OF RAJASTHAN & ORS.
April 4, 2017
MANI RAM S/O SHRI MALLU RAM Vs. OM PRAKASH S/O SHRI RAM RAKH
July 6, 2017
MANISH JOGI @ MONU S/O SHRI RANGLAL JOGI Vs. STATE OF RAJASTHAN
August 17, 2017
MANISH KUMAR Vs. STATE OF RAJASTHAN
July 20, 2017
MANJEET SINGH S/O SH. TRILOK SINGH BY CASTE SIKH, RESIDENT OF 10/50, MALVIYA NAGAR, JAIPUR Vs. RANJEET SINGH S/O SHRI SARDAR TRILOK SINGH, BY CASTE SIKH, RESIDENT OF A
March 31, 2017
MANJU BALA, D/O SHRI RAMESH CHANDRA KATARIA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION, AJMER
October 5, 2017
MANJU JAIN Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
November 20, 2017
MANJU JAIN & ORS Vs. R S R T C
January 20, 2017
MANJU YADAV Vs. STATE OF RAJASTHAN
November 29, 2017
MANNA LAL Vs. BHURALAL
July 25, 2017
MANOHAR KANWAR & ANR Vs. STATE
November 18, 2017
MANOHAR LAL, SON OF SHRI HAR LAL RAM Vs. STATE OF RAJASTHAN
May 24, 2017
MANOHAR SINGH Vs. STATE OF RAJASTHAN
August 28, 2017
MANOJ @ JALEBI Vs. STATE OF RAJASTHAN AND ORS.
June 2, 2017
MANOJ @ RAJU Vs. STATE OF RAJASTHAN
March 28, 2017
MANOJ CHANDAK Vs. STATE OF RAJASTHAN
April 26, 2017
MANOJ KUMAR Vs. SAGEER SON OF SHRI BABU KHAN
April 25, 2017
MANOJ KUMAR &ORS Vs. STATE (HOME DEPARTMENT)ORS
December 19, 2017
MANOJ KUMAR MEENA S/O MALHAN SINGH MEENA Vs. STATE OF RAJASTHAN THROUGH P.P. AND ORS.
March 25, 2017
MANOJ KUMAR S/O SHRI PRITHVI RAJ Vs. THE STATE OF RAJASTHAN
October 26, 2017
MANOJ KUMAR VYAS Vs. STATE OF RAJASTHAN
July 7, 2017
MANPHOOLA RAM Vs. JUDGE LABOUR COURT, BIKANER
July 17, 2017
MANPRIT KAUR WIFE OF JAGDEEP SINGH Vs. JAGDEEP SINGH SON OF SUKHDARSHAN SINGH
May 12, 2017
MANSI TIWARI Vs. STATE OF RAJASTHAN
August 26, 2017
MANSINGH SON OF SHRI LOHRE Vs. THE STATE OF RAJASTHAN THROUGH P.P.
October 5, 2017
MANSINGH, S/O SANTOSHI Vs. STATE OF RAJASTHAN THROUGH PP
August 28, 2017
MANSUR S/O SH. NATHAJI DAMOR AGED ABOUT 77 YEARS Vs. STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY, LOCAL SELF DEPARTMENT, GOVT. SECRETARIAT, JAIPUR
January 27, 2017
MANU BHAI C JOSHI S/O CHUNNI LAL JOSHI Vs. THE STATE OF RAJASTHAN
August 21, 2017
MANVENDRA SINGH S/O SHRI NATHU SINGH Vs. SHIVRATAN S/O SHRI BHANWAR LAL JI KALAL
December 4, 2017
MARIYAM W/O. SHAFI MOHD. Vs. AJAY KUMAR S/O. SHIV KUMAR SURANA
July 13, 2017
MARWAR CEMENT LIMITED Vs. THE STATE OF RAJASTHAN AND OTHERS
October 6, 2017
MARWAR MUSLIM EDUCATIONAL & WELFARE SOCIETY Vs. STATE OF RAJASTHAN THROUGH SECRETARY MINISTRY OF MINORITY AFFAIRS
August 16, 2017
MASTER DIVYANSH KOTAWALA, Vs. CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION
September 15, 2017
MATIN KHAN Vs. STATE OF RAJASTHAN
January 27, 2017
MATON MINES MAZDOOR SANGH Vs. HINDUSTAN ZINC LTD.
July 13, 2017
MAUJIRAM Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ANR
August 4, 2017
MAVJI S/O SHRI KHUMANIYA Vs. THE JUDGE, INDUSTRIAL TRIBUNAL CUM LABOUR COURT
November 7, 2017
MAYA CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAY, JAIPUR
July 14, 2017
MAYANK JAIN, RAMESH JAIN Vs. CHITAR SINGH
July 28, 2017
MAYANK KUMAR SHARMA S/O SHRI BHAGWAN SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANOTHER
July 6, 2017
MEENA WIFE OF ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 22, 2017
MEENAKSHI D/O KARNIRAMDAIYA Vs. CHAIRMAN, P G DENTAL AND MEDICAL COUNCIL BOARD, S M S MEDICAL COLLEGE
April 11, 2017
MEENAKSHI SHARMA Vs. RAVI KUMAR S/O HAR CHAND VERMA
August 1, 2017
MEHARBAN Vs. STATE OF RAJASTHAN
November 14, 2017
MEHRAM Vs. STATE OF RAJASTHAN
December 19, 2017
MEHRANGARH MUSEUM TRUST Vs. INDER SINGH MEHRA S/O LATE SHRI BHANUJI
May 8, 2017
METHI DEVI W/O LATE DALLARAM, REBARI Vs. THE STATE OF RAJASTHAN
April 4, 2017
MEWARAM S/O BHERARAM Vs. HEERARAM @ HARIRAM S/O HARDEVRAM
May 17, 2017
MGB GRAMIN BANK Vs. JUGAL KISHORE
May 12, 2017
MIRZA IKTEDAR BAIG S/O MIRZA IFETKHAR BAIG Vs. STATE OF RAJASTHAN THROUGH PP
September 11, 2017
MISS MAGEE D/O SHRI KARNA RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
January 20, 2017
MITHA LAL Vs. BHERU LAL
December 13, 2017
MITHA LAL S/O SHRI SHIVRAM JI MALI Vs. SMT. SUNDAR BAI @ SUNDARI W/O SH. KISHAN JI GAYARI D/O SH. BHERA JI GAYARI
December 13, 2017
MITHILESH KUMAR S/O SANTOSH KUMAR Vs. JOGA RAM S/O ALALSARAM
April 27, 2017
MITHLESH S/O MANOHAR LAL Vs. STATE OF RAJASTHAN THROUGH PP AND OTHERS
March 30, 2017
MOHAMMAD AALIYA URF AALIYA Vs. STATE OF RAJASTHAN
September 4, 2017
MOHAMMAD AKIL SAYED Vs. STATE OF RAJASTHAN
November 9, 2017
MOHAMMAD KHAN S/O DHUP KHAN BY CASTE MEV, Vs. STATE OF RAJASTHAN
July 7, 2017
MOHAMMAD REHAN S/O ABDUL KHALIK Vs. HAFIZ S/O LATE ABDUL RASHID
April 3, 2017
MOHAMMAD SADDIQUE @ MOHAMMAD SADDIK S/O KAMALUDDIN Vs. SMT. AAMANA KHATOON D/O LATE ALI MOHAMMAD
July 20, 2017
MOHAMMAD SHARIF S/O SHRI NIZAMUDDIN Vs. LATE RUKMANI DEVI W/O LATE SHREE RAN KUMAR SARDA
November 13, 2017
MOHAMMED AKRAM Vs. STATE OF RAJASTHAN
April 27, 2017
MOHAMMED ALAM SON OF MOHAMMED IDRIS, BY CASTE MUSLIM Vs. STATE OF RAJASTHAN
January 23, 2017
MOHAMMED ALTAF Vs. STATE OF RAJASTHAN THROUGH P.P.
October 5, 2017
MOHAMMED ASLAM SON OF SHRI CHHOTU KHAN ALIAS ISLAMUDDIN Vs. SMT NEELU DHANDHIYA WIFE OF SHRI VINAY CHAND DHANDHIYA
May 5, 2017
MOHAMMED JUNAID Vs. STATE OF RAJASTHAN
December 20, 2017
MOHAMMED SALEEM MALIK S/O SHRI UMAR ALI Vs. THE STATE OF RAJASTHAN
May 18, 2017
MOHAMMED SHARIF Vs. ASHFAK S/O AMIN
October 30, 2017
MOHAMMED SULEMAN S/O SHRI CHAND MOHAMMED Vs. MUNCIPAL BOARD, SALUMBER
August 11, 2017
MOHAN Vs. SMT. SHANTI BAI DAUGHTER OF SHRI NANJI RAM
April 7, 2017
MOHAN LAL NAMA S/O LATE SHRI MURLIDHAR NAMA SECRETARY Vs. STATE OF RAJASTHAN THROUGH ITS SECRETARY DEPARTMENT OF HOME
September 7, 2017
MOHAN LAL S/O CHAMPA LAL AND ANR. Vs. MOHAN LAL S/O RAGHUNATH LOHAR AND ANR.
March 23, 2017
MOHAN LAL S/O SHRI NANAGRAM Vs. STATE OF RAJASTHAN
August 18, 2017
MOHAN LAL SON OF SHRI RAM LAL Vs. STATE OF RAJASTHAN
January 20, 2017
MOHAN LAL SON OF SHRI RAM LAL, BY CASTE NAYAK Vs. STATE OF RAJASTHAN
January 24, 2017
MOHAN MEMORIAL HOSPITAL PVT. LTD. Vs. REGISTRAR OF COMPANIES
September 19, 2017
MOHAN RAM & ANR. Vs. STATE OF RAJASTHAN
February 27, 2017
MOHAN SINGH Vs. STATE OF RAJASTHAN
June 29, 2017
MOHAN SINGH SON OF GIRVAR SINGH Vs. STATE OF RAJASTHAN
March 7, 2017
MOHANLAL S/O CHETA RAM Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
February 10, 2017
MOHANLAL S/O LALURAM Vs. STATE OF RAJASTHAN THROUGH P.P.
September 19, 2017
MOHD BABAR S/O MOHD MEHBOOB KHAN Vs. STATE OF RAJASTHAN
May 30, 2017
MOHD. HARUN Vs. STATE OF RAJASTHAN AND ANR.
October 27, 2017
MOHD. HUSSAIN S/O SHRI BAHADUR KHAN PATHAN Vs. STATE OF RAJASTHAN
March 3, 2017
MOHD. NADEEM ALAM SIDDIQUI Vs. STATE OF RAJASTHAN AND ORS.
December 15, 2017
MOHD. RAFIQ & ORS. Vs. SMT. JAITOON & ORS.
July 25, 2017
MOHD. TAYAR SON OF MOHD. SHAFI, BY CASTE MUSALMAN, RESIDENT OF ALIGARH, LAST RESIDING AT JHOTWARA, JAIPUR Vs. THE STATE OF RAJASTHAN
January 17, 2017
MOHINDRA COACH FACTORY PRIVATE LIMITED Vs. C T O SPL CIRCLE-3
February 17, 2017
MOHRU Vs. MST. SARA DEVI
September 14, 2017
MOJIRAM MEENA Vs. MUKESH KUMAR MEENA
April 25, 2017
MOKAM SINGH S/O SHRI SHIV DAN SINGH Vs. STATE OF RAJASTHAN
November 14, 2017
MONI RAM @ MOHAN LAL S/O KURDA RAM Vs. STATE OF RAJASTHAN
May 9, 2017
MONIKA Vs. DEEPAK KARAMCHANANI
November 16, 2017
MOOL CHAND SHARMA Vs. STATE OF RAJASTHAN
August 26, 2017
MOOL CHAND SHARMA Vs. STATE OF RAJASTHAN
August 26, 2017
MOOLARAM Vs. SMT. NEETA GARG AND ANOTHER
January 17, 2017
MOORTI MANDIR SANKAT MOCHAN BALAJI Vs. GANGA RAMJI CHARITABLE TRUST
April 21, 2017
MOTI LAL @ MOTI RAM S/O BHERA RAM, BY CASTE BAORI, R/O GUDA MAHARANM, TEHSIL DESURI, DISTRICT PALI [AT PRESENT LODGED IN CENTRAL JAIL AT JODHPUR] Vs. STATE OF RAJASTHAN
January 17, 2017
MOTI LAL DANGI S/O SHRI NAVAL RAMJI DANGI Vs. SMT. SOHAN KUNWAR W/O SHRI JAY KISHAN MENARIYA
February 14, 2017
MOTI LAL MINDA FOUNDATION Vs. M/S. SINGHVI ENGINEERS
April 7, 2017
MOTI LAL S/O LATE SHRI BHIMAJI, BY CASTE SARGADA, AGED 45 YEARS, RESIDENT OF BEHIND VISHNU DHARAMSHALA, GAUSHALA ROAD, ABU ROAD, DISTRICT SIROHI Vs. SUDHIR KUMAR, S/O SHRI BHANA RAM, BY CASTE AGRAWAL, RESIDENT OF ABU ROAD, DISTRICT SIROHI
January 13, 2017
MR. ASHISH BAGGA S/O MR. B.B. BAGGA Vs. STATE OF RAJASTHAN
June 19, 2017
MRIGENDRA SINGH Vs. SOHAN RAJ & ORS
December 19, 2017
MRS. SHUBHASHRI PANICKER D/O DR. SHASHI PANICKER Vs. THE COMMISSIONER OF INCOME TAX, CENTRAL REVENUE BUILDING STATUE CIRCLE, JAIPUR
October 24, 2017
MS. KUSUM CONSTRUCTION AND SUPPLIERS Vs. JOGA RAM S/O SHRI LICHHMAN RAM
August 2, 2017
MS. SHAMSHAD ANSARI Vs. RPSC AJMER & ANR
December 1, 2017
MS. SIMRAT EXPORTS THROUGH ITS PROPRIETOR SMT. SIMRAT SANDHU, WIFE OF SHRI ASHOK SAMPATRAM Vs. SHRI ANIL TIWARI SON OF SHRI PRAGYESHWAR TIWARI
December 7, 2017
MS. STEPI CHAUDHREE D/O SHRI MUKUND BABU Vs. KRISHNA KUMAR S/O SHRI DAMODAR SINGH
March 31, 2017
MST PRABHATI DEVI WIDOW OF EX HEAD CONSTABLE RAMJILAL Vs. THE UNION OF INDIA
October 26, 2017
MST. GAYATRI DEVI Vs. KULVENDAR SINGH
June 27, 2017
MUBARIK Vs. STATE OF RAJASTHAN THROUGH P.P.
October 14, 2017
MUDRA ELECTRONICS REGISTERED FIRM THROUGH PARTNERS Vs. DILIP MINDA S/O LATE MANGI LAL JI MINDA
February 14, 2017
MUKAN SINGH RAJPUROHIT Vs. STATE OF RAJASTHAN
April 12, 2017
MUKAT LAL Vs. BOARD OF REVENUE FOR RAJASTHAN
November 2, 2017
MUKESH Vs. STATE OF RAJASTHAN
November 20, 2017
MUKESH @ PAPPU Vs. STATE OF RAJASTHAN
April 7, 2017
MUKESH KUMAR S/O SHRI MOHAN SINGH Vs. ROOPVATI D/O SHRI BADAN SINGH
November 3, 2017
MUKESH KUMAR TAILOR S/O SHRI RAM PRASHAD TAILOR Vs. STATE OF RAJASTHAN
February 9, 2017
MUKESH MEENA SON OF SHRI JAI NARAYAN MEENA Vs. STATE OF RAJASTHAN
August 3, 2017
MUKESH MEGHWAL S/O SHRI UDARAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION
March 6, 2017
MUKESH SON OF SH. RAMCHANDRA Vs. SMT. SANGEETA WIFE OF SH. MUKESH D/O SH. HAR SAHAI
July 25, 2017
MUKTA PAREEK Vs. STATE OF RAJASTHAN
November 18, 2017
MULA RAM Vs. STATE OF RAJASTHAN
August 9, 2017
MUNESH KUMARI D/O SHRI RAM DUDI Vs. DEPUTY SECRETARY, MINES DEPARTMENT
February 6, 2017
MUNICIPAL BOARD Vs. HAUSLA PRASAD
July 18, 2017
MUNICIPAL BOARD JHUNJHUNU AND ORS. Vs. PRAHLAD RAM (SINCE DECEASED) AND ORS.
December 21, 2017
MUNICIPAL BOARD, SIROHI Vs. STATE OF RAJASTHAN
October 11, 2017
MUNICIPAL COUNCIL Vs. GHANSHYAM SINGH
November 23, 2017
MUNICIPAL COUNCIL, BARMER Vs. STATE OF RAJASTHAN THROUGH COLLECTOR
October 5, 2017
MUNICIPAL COUNCIL, BHILWARA Vs. L.R. OF SHRI KANHIYA LAL
May 15, 2017
MUNNA KURESHI S/O MOHD. RAMJAN KURESHI, AGED ABOUT 40 YEARS, B/C KURESHI, R/O GODAWAS, IN FRONT OF KURESHI COMMUNITY HALL, MAKRANA, DISTT. NAGOUR. (RAJ.) Vs. ABDUL AZIZ S/O SHRI JAMALUDEEN, B/C CHOUHAN R/O MANGLANA ROAD, IN FRONT OF CANARA BANK, MAKRANA, TEHSIL MAKRANA, DISTT. NAGOUR. (RAJ.)
February 3, 2017
MUNNA RAM S/O SHRI GOVIND RAM Vs. THE STATE OF RAJASTHAN
August 8, 2017
MUNNI DEVI W/O LATE HARLAL Vs. STATE OF RAJASTHAN
September 20, 2017
MUNSHI KHAN Vs. STATE OF RAJASTHAN
December 1, 2017
MUNSI SON OF DINE KHAN Vs. STATE OF RAJASTHAN
September 14, 2017
MURARI LAL GUPTA Vs. STATE OF RAJASTHAN
April 20, 2017
MURARI LAL GUPTA SON OF LATE SHRI RAMESHWAR PRASAD GUPTA Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR
August 8, 2017
MURARILAL MEENA Vs. THE STATE OF RAJASTHAN THROUGH
February 16, 2017
MURLI @ DILIP S/O SHRI BHURILAL JI SUTHAR Vs. SHRI JAIN SHWETAMBAR VASU PUJYA JI MAHARAJ TEMPLE TRUST, BADA BAZAR, UDAIPUR AND OTHERS
May 24, 2017
MURLIDHAR Vs. STATE
July 6, 2017
MURLIDHAR AGRAWAL SON OF SHRI GANPAT LAL JI AGARWAL Vs. SMT. PREETI WIFE OF SHRI MURLIDHAR AGARWAL D/O SHRI BABU LAL GOYAL
April 17, 2017
MUSHTAQ AHMED S/O SHRI ALI BAKSH Vs. MOHD. AKHTAR
April 3, 2017
MUSLIM SON OF HABIB Vs. STATE OF RAJASTHAN THROUGH P.P.
April 26, 2017
N R CHAUHAN Vs. UNION OF INDIA THROUGH SECRETARY
April 11, 2017
N.V.S. PRASAD Vs. UNION OF INDIA
May 17, 2017
NACHIKETA JAIN SON OF SHRI NAND KISHORE JAIN Vs. RENT CONTROL TRIBUNAL DAUSA
February 7, 2017
NAGA RAM S/O HEERA RAM Vs. STATE OF RAJASTHAN
July 17, 2017
NAGAR PALIKA, RAISINGH NAGAR, THRO EXECUTIVE OFFICER Vs. SMT. POOJA KUMAR ARORA & ORS.
May 10, 2017
NAGESH SAPALIYA @ S.K. NAGESH SON OF SHRI SOGAPPA SAPALIYA Vs. STATE OF RAJASTHAN THROUGH P.P.
February 16, 2017
NAIK EX. LN MOHAN RAM Vs. UNION OF INDIA
January 27, 2017
NAINA DEVI @ SUMITRA W/O SHRI SUKHDEV SINGH Vs. STATE OF RAJASTHAN
August 30, 2017
NAINA RAM S/O HANZA RAM Vs. STATE OF RAJASTHAN
November 28, 2017
NAIRAJ DEVI Vs. ARUNA KANWAR
April 17, 2017
NAKSHTRA SINGH AND OTHERS Vs. THAKAR SINGH AND OTHERS
July 24, 2017
NAND KISHORE MITTAL S/O BHANWARLAL Vs. STATE OF RAJASTHAN
July 21, 2017
NAND KISHORE PRASAD SINGH S/O SHRI GOPAL SHARAN (DECEASED) Vs. SHRI PRAVEEN KUMAR SINGH S/O LATE SHRI NAND KISHORE PRASAD SINGH
November 15, 2017
NAND KISHORE S/O LATE CHOTEY LAL Vs. SHIV PRAKASH ALIAS SHEOPRAKASH
October 14, 2017
NAND KISHORE URF NAND BIHARI Vs. STATE OF RAJASTHAN
April 28, 2017
NAND LAL S/O SHRI RAMKISHAN Vs. RAJENDRA KUMAR S/O SHRI KHETARAM
March 28, 2017
NAND LAL S/O VENI RAM Vs. UNION OF INDIA
March 7, 2017
NANDA SON OF HAMIRA (DIED) THROUGH LEGAL Vs. PRABHU NARAYAN SIMLOT SON OF SHRI GANESH NARAYAN SIMLOT (MATHUR)
September 1, 2017
NANDANI SINGH W/O SHRI RANVIJAY SINGH Vs. RAN VIJAY SINGH S/O BAHADUR SINGH
August 30, 2017
NANDOO @ NAND KISHORE & ORS. Vs. STATE OF RAJASTHAN
July 10, 2017
NARAIN LAL Vs. MUKESH KUMAR
February 10, 2017
NARAIN S/O UDA RAM Vs. STATE OF RAJASTHAN
March 9, 2017
NARAYAN DAS Vs. SHAFI MOHD.
November 30, 2017
NARAYAN DAS S/O HEMRAJ PUROHIT Vs. SMT. AASH DEVI W/O LATE SH. HARI SHANKAR PUROHIT
April 3, 2017
NARAYAN LAL Vs. SOHAN LAL
April 6, 2017
NARAYAN LAL Vs. STATE OF RAJASTHAN
May 1, 2017
NARAYAN LAL AND OTHERS Vs. THE STATE OF RAJASTHAN,
February 23, 2017
NARAYAN RAM, SON OF SHRI LICHMAN RAM Vs. STATE OF RAJASTHAN
September 8, 2017
NARAYAN SINGH Vs. NANAGRAM SHARMA
February 7, 2017
NARAYAN SINGH Vs. STATE OF RAJASTHAN
June 9, 2017
NARAYAN SINGH SON OF PRATAP DAN, BY CASTE CHARAN RESIDENT OF HAROTI, TEHSIL GOGUNDA, DISTRICT UDAIPUR Vs. STATE OF RAJASTHAN
January 12, 2017
NARAYANI Vs. NANDRAM DAS
April 3, 2017
NARENDER GAUR S/O DURGA PRASAD Vs. STATE OF RAJASTHAN AND OTHERS
May 22, 2017
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
May 17, 2017
NARENDRA KUMAR MATHURIA S/O SURESH CHANDRA MATHURIA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
May 3, 2017
NARENDRA KUMAR RAO ALIAS PARSIYA Vs. THE STATE OF RAJASTHAN
March 2, 2017
NARENDRA KUMAR TIWARI, BIJENDRA TIWARI Vs. EXECUTIVE ENGINEERS, PUBLIC WORK DEPARTMENT
January 23, 2017
NARENDRA S/O CHITTAR LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
April 10, 2017
NARENDRA SINGH NIRWAN Vs. BANSILAL SAINI
July 28, 2017
NARENDRA SINGH SON OF RAMSAHAY Vs. STATE OF RAJASTHAN
April 25, 2017
NARENDRA SINGH SON OF SHRI BRAHAM SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 12, 2017
NARENDRA SINGH SON OF SHRI JAI LAL Vs. STATE OF RAJASTHAN
September 13, 2017
NARESH CHANDRA SHARMA S/O KAILASH CHANDRA SHARMA Vs. STATE OF RAJASTHAN THROUGH SECRETARY, HOME AFFAIRS GOVERNMENT OF RAJASTHAN THROUGH SECRETARY
April 17, 2017
NARESH KUMAR AGARWAL S/O SHRI JAGDISH PRASAD, AGED ABOUT 34 YEARS, BY CASTE AGARWAL, RESIDENT OF BEHIND GOVERNMENT HOSPITAL Vs. STATE OF RAJASTHAN
January 6, 2017
NAROTTAM LAL Vs. STATE OF RAJASTHAN
April 24, 2017
NARSINGA RAM Vs. STATE OF RAJASTHAN
July 28, 2017
NARSINGH ADVOCATE S/O SHRI BASTI RAM JI Vs. STATE OF RAJASTHAN AND ANR.
August 10, 2017
NARSINGH S/O SHRI SHANKER LAL Vs. SURENDRA KUMAR S/O SHRI BANWARI LAL
January 19, 2017
NATHU RAM VERMA S/O SHRI PRABHATI LAL VERMA Vs. THE DIRECTOR GENERAL OF POLICE, RAJASTHAN, JAIPUR
April 7, 2017
NATHURAM Vs. STATE OF RAJASTHAN
August 23, 2017
NATHURAM S/O LATE SHRI MOTIRAM Vs. STATE OF RAJASTHAN
February 27, 2017
NATIONAL COOPERATIVE UNION OF INDIA, Vs. BHARATIYA RASHTRIYA SAHAKARI ORS
May 12, 2017
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. SH. VINOD KUMAR SHARMA
July 27, 2017
NATIONAL INSURANCE CO LTD Vs. JAGANNATH
April 7, 2017
NATIONAL INSURANCE CO LTD. Vs. PREM
August 17, 2017
NATIONAL INSURANCE CO LTD. Vs. SMT. NARAYANI AND ORS.
February 7, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT SUDHA GOYAL AND OTHERS
February 6, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. KANKU
November 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL, AJMER THRO HIS PRESIDING OFFICER AND OTHERS
March 30, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. AMI LAL
February 7, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SANDEEP SINGH
July 26, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT SUNITA AND ORS.
April 7, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. GAJANAND, SON OF SHRI DURGA RAM
July 24, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. KHEEMA RAM S/O CHUNARAM
August 3, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. BHANWAR LAL
August 8, 2017
NATIONAL INSURANCE COMPANY LTD., REGISTERED OFFICE AT KOLKATA, BRANCH OFFICE AT PALI Vs. PYARI DEVI W/O BUDHARAM
August 3, 2017
NATTHURAM S/O SHRI ROODMAL GUPTA Vs. STATE OF RAJASTHAN THROUGH PP
July 12, 2017
NATTI BAI W/O CHHITTAR LAL Vs. STATE OF RAJASTHAN
February 1, 2017
NATURAL FILLERS PRIVATE LIMITED Vs. UNION OF INDIA, THROUGH THE COMMISSIONER OF CENTRAL EXCISE JAIPUR AND OTHERS
May 10, 2017
NAUSHAD S/O MUBARAK Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
April 3, 2017
NAV CREATIONS Vs. TRUWORTH IMPEX PVT. LTD.
May 26, 2017
NAVEEN JANGID S/O RAMCHANDRA JANGID Vs. STATE OF RAJASTHAN
August 9, 2017
NAVEEN KUMAR MAHAMWAL SON OF SHRI K.C. MAHAMWAL Vs. HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JOHDPUR
September 15, 2017
NAVEEN KUMAR POONIA THROUGH HIS NATURAL GUARDIAN AND FATHER MANDROOP SINGH POONIA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 30, 2017
NAVEEN SHARMA S/O SHRI JAGDISH RAJ SHARMA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND ANR.
April 12, 2017
NAVIN KUMAR SHARMA S/O SHRI SANWAR MAL SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
January 9, 2017
NAVRATAN S/O RAMCHANDRA AND ORS. Vs. GYAN CHAND S/O GOPI AND ORS.
February 9, 2017
NAVRATAN S/O SHRI SURAJKARAN PANDA (BRAHMIN) Vs. UDAI LAL S/O SHRI RAJGOPAL SIROTHA
May 15, 2017
NAVRATAN SON OF SHRI LOHADYA MAHAVAR, AGED ABOUT 50 YEARS, RESIDENT OF VILLAGE & POST PIPALDA TEHSIL BOULI DISTRICT SAWAI MADHOPUR (RAJASTHAN) Vs. THE JUDGE LABOUT COURT NO.2, JAIPUR (RAJASTHAN)
January 3, 2017
NAWAB ALI S/O SHRI ALADIN SHEIKH Vs. MURARILAL S/O RAMSWAROOP KHANDELWAL
November 27, 2017
NAWAL SINGH SON OF SHRI SAWAI SINGH SHEKHAWAT Vs. STATE OF RAJASTHAN
February 3, 2017
NAYANDAS ADHIKARI Vs. ASTHA ADHIKARI ALIAS ASTHA SHARMA
August 17, 2017
NEELAM JOSHI Vs. STATE OF RAJASTHAN
May 25, 2017
NEELKANTH HEALTHCARE PVT. LTD. Vs. M/S. NEELKANTH MINECHEM, PARTNERSHIP FIRM THROUGH PARTNER SHRI DHAWAL KUMAR SALECHA
November 10, 2017
NEERAJ KUMAR GAUR Vs. STATE OF RAJASTHAN
September 16, 2017
NEERAJ S/O ASHOK KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
October 9, 2017
NEERAJ SUMAN MALI & ANR. Vs. STATE OF RAJASTHAN THROUGH P.P.
May 17, 2017
NEETU HARSH Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY
May 4, 2017
NEHNU RAM @ NARENDRA S/O SHRI JAGANNATH BY CASTE CASTE BRAHMIN, RESIDENT OF VILLAGE SAMBHARIYA, POLICE STATION SHIVDASPURA, DISTRICT, JAIPUR AT PRESENT LODGED IN CENTRAL JAIL, JAIPUR Vs. STATE OF RAJASTHAN
January 24, 2017
NEMA RAM PATEL Vs. STATE OF RAJASTHAN & ANR
November 1, 2017
NEMICHAND @ RAJU Vs. STATE
November 23, 2017
NEMICHAND S/O SHRI NATHU RAM Vs. STATE OF RAJASTHAN
January 10, 2017
NET RAM RIVAR Vs. HANUMANGARH CEN CO-OP BANK HANUMANGARH THROUGH ITS MANAGING DIRECTOR
January 18, 2017
NETA RAM S/O SHRI JAMAJI GAMETI Vs. THE JUDGE, LABOUR COURT, UDAIPUR & ANR.
November 15, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SURESH KUMAR JAIN SON OF SHRI VIMAL KUMAR JAIN
February 16, 2017
NEW INDIA INSURANCE CO. LTD. Vs. SMT SUDHA DUBDY
April 7, 2017
NEW PINKCITY GRAH NIRMAN SAHAKARI SAMITI LTD. Vs. NANAG DAS S/O SHRI PACHU
November 30, 2017
NIDHI GUPTA Vs. STATE OF RAJASTHAN
October 14, 2017
NIKHIL @ BANTI S/O SHRI ARVIND VERMA Vs. THE STATE OF RAJASTHAN
March 7, 2017
NIRANJAN KUMAR SHARMA SON OF LATE SHRI BHASKARANAND SHARMA Vs. STATE OF RAJASTHAN THROUGH PP
July 19, 2017
NIRANJAN KUMAR SHRMA Vs. LATE SHRI BHASKARANAND SHARMA
July 19, 2017
NIRANJAN SINGH Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
April 27, 2017
NIRANJANLAL JOSHI SON OF BABURAM Vs. PUSHKARDUTT JOSHI SON OF BABURAM
January 10, 2017
NIRMA KUMARI Vs. STATE OF RAJASTHAN
November 27, 2017
NIRMAL KUMAR VISHNOI S/O SHRI GOURI SHANKAR VISHNOI Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 26, 2017
NISAR MOHAMMED & ORS Vs. STATE OF RAJ. & ORS
December 1, 2017
NITESH AND ORS Vs. R U H S AND ANR
November 28, 2017
NOORDEEN KHAN S/O SHRI KALU KHAN MEV Vs. STATE OF RAJASTHAN THROUGH P.P.
May 10, 2017
NOSAD KHAN @ SONU Vs. STATE OF RAJASTHAN
November 16, 2017
NRASINGHDAS S/O SHRI DAU LAL Vs. GULAB CHAND S/O SHRI BRAJRATAN
March 2, 2017
O.I. OF JAIPUR SPINNING AND WEAVING Vs. PODAR MILLS LTD. AND ORS.
August 31, 2017
OFFICIAL LIQUIDATOR OF M/S JAIPUR SPINNING & WEAVING MILLS LTD. (IN LIQUIDATION) Vs. THE PODAR MILLS LTD. PODAR CHAMBERS
August 31, 2017
OFFSHORE INFRASTRUCTURES LIMITED Vs. STATE OF RAJASTHAN PUBLIC HEALTH ENGINEERING DEPARTMENT
January 6, 2017
OM ALIAS OM SINGH Vs. STATE
June 1, 2017
OM PRAKASH Vs. STATE (HOME DEPARTMENT) AND ORS
February 8, 2017
OM PRAKASH Vs. STATE
December 12, 2017
OM PRAKASH Vs. STATE OF RAJASTHAN
December 6, 2017
OM PRAKASH Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH
April 27, 2017
OM PRAKASH Vs. SUB DISTRICT MAGISTRATE, ANOOPGARH, DISTRICT SRI GANGANAGAR
January 11, 2017
OM PRAKASH Vs. STATE OF RAJASTHAN AND ANOTHER
July 5, 2017
OM PRAKASH AGARWAL S/O LATE SHRI RUDMAL AGARWAL Vs. STATE OF RAJASTHAN THROUGH P.P.
August 3, 2017
OM PRAKASH BAIRWA Vs. STATE OF RAJASTHAN
April 21, 2017
OM PRAKASH GURJAR Vs. STATE OF RAJASTHAN
November 21, 2017
OM PRAKASH JOSHI SON OF LATE SHRI GOPI LAL, AGE ABOUT 50 YEAR, BY CASTE Vs. THE STATE OF RAJASTHAN
March 1, 2017
OM PRAKASH MUTHA S/O SHRI HIMMATMAL MUTHA Vs. STATE OF RAJASTHAN THROUGH FINANCE SECRETARY
May 1, 2017
OM PRAKASH RAHEJA Vs. SURESH CHANDRA KEDAWAT
May 19, 2017
OM PRAKASH S/O AMBALAL JI SONI Vs. MANOHAR LAL S/O PHOOLCHAND JI POKHARNA
February 27, 2017
OM PRAKASH S/O MISHRILALJI SEN Vs. MADAN LAL S/O HEERALALJI SEN
July 26, 2017
OM PRAKASH S/O SHRI HANUMAN RAM Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT
April 11, 2017
OM PRAKASH S/O SHRI MOOL CHAND Vs. STATE OF RAJASTHAN
March 9, 2017
OM PRAKASH SHARMA Vs. G MOHAN KUMAR
April 20, 2017
OMKAR BISHNOI Vs. RAJENDRA KUMAR
November 28, 2017
OMPRAKASH Vs. M/S. YASH MOTARS REGISTERED PARTNERSHIP FIRM
October 9, 2017
OMPRAKASH OJHA AND ORS Vs. STATE
April 11, 2017
OMPRAKASH SHARMA S/O SH. BINNI GOPAL SHARMA Vs. JUDGE, INDUSTRIAL TRIBUNAL, JAIPUR AND ANOTHER
July 20, 2017
OMPRAKASH SON OF SHRI JAGDISH NARAYAN Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, URBAN AND HOUSING DEVELOPMENT DEPARTMENT
August 2, 2017
OMPRAKASH SUNAR SON OF SHRI RAMSWAROOP SUNAR Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 25, 2017
ONKAR SHARMA Vs. STATE OF RAJASTHAN THROUGH P P
May 8, 2017
ORIENTAL INSURANCE CO Vs. MOHD. HAMEED S/O SHRI SIRAJ REHMAN
October 30, 2017
ORIENTAL INSURANCE CO LTD. Vs. SURESH KUMAR VERMA AND OTHERS
February 8, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SMT. PAPPU DEVI
June 5, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. KHUSHAL SINGH
July 4, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. NEM SINGH S/O SHRI SEETU SINGH
November 27, 2017
P. PALIWAL Vs. HINDUSTAN ZINC LIMITED
November 23, 2017
P.N.B HOUSING FINANCE LTD. HAVING CORPORATE OFFICE AT 9TH FLOOR ANTRIKSH BHAWAN 22, KG MARG, NEW DELHI Vs. STATE OF RAJASTHAN, THROUGH ITS PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT GOVERNMENT OF RAJASTHAN SECRETARIAT RAJASTHAN
January 11, 2017
PAHALWAN SINGH S/O SHRI JAIMAL SINGH Vs. LEGAL REPRESENTATIVES OF VISHAMBHAR DAS S/O LATE SHRI MEHRU AND OTHERS
May 17, 2017
PALECHA TRADE SERVICES PVT. LTD. Vs. UNION OF INDIA
November 29, 2017
PANBAI D/O LALLU LAL SAINI Vs. BHAGWAN SAHAI S/O GIRIRAJ SAINI
June 2, 2017
PANCHA RAM S/O SH. DHURARAM Vs. THE BOARD OF REVENUE
April 20, 2017
PANCHAYAT SAMITI, DUNGARPUR Vs. THE DISTRICT COLLECTOR, DUNGARPUR
May 2, 2017
PANCHAYAT SAMITI, DUNGARPUR Vs. THE DISTRICT COLLECTOR, DUNGARPUR & ANOTHER
July 4, 2017
PANKAJ BANSAL S/O SHRI PAWAN BANSAL Vs. STATE OF RAJASTHAN
November 30, 2017
PANKAJ BHARGAVA Vs. RAMCHARAN CHAURASIYA
July 26, 2017
PANKAJ S/O SHRI PAWAN BANSAL Vs. THE STATE OF RAJASTHAN
October 30, 2017
PANKAJ SETHIYA S/O BHERU LAL SETHIYA Vs. M/S. G.S. MOTORS
September 18, 2017
PANKAJ SHARMA S/O RAJKUMAR SHARMA Vs. SMT. PRIYANKA SHARMA (DIVORCED) W/O PANKAJ SHARMA D/O SHRI BAJRANGLAL SHARMA
September 1, 2017
PANNA Vs. UNION OF INDIA
November 23, 2017
PANNA Vs. STATE OF RAJASTHAN
April 28, 2017
PANNA LAL Vs. SMT. PUSHPA
April 10, 2017
PANNALAL S/O LABURAM Vs. STATE OF RAJASTHAN
January 18, 2017
PANNARAM S/O GOVINDRAM Vs. STATE OF RAJASTHAN
July 14, 2017
PAPPU LAL Vs. RAJASTHAN HIGH COURT AT JAIPUR BENCH
July 5, 2017
PAPPU RAM BHEEL Vs. STATE OF RAJASTHAN
November 23, 2017
PAPPU RAM S/O SHRI MULLARAM Vs. RAKESH S/O SHRI CHANDIYARAM
February 10, 2017
PAPPU RAM SON OF DHEEMA RAM Vs. STATE OF RAJASTHAN
October 4, 2017
PAPPURAM S/O LATE MANGILAL, AGED ABOUT 41 YEARS, DUDIYON KI DHANI, VILLAGE GUDA VISHNOIYAN, POLICE STATION KUDI BHAGTASANI, JODHPUR. (AT PRESENT LODGED IN CENTRAL JAIL, JODHPUR) Vs. STATE OF RAJASTHAN
January 27, 2017
PAPU @ RAJVEER Vs. STATE
July 18, 2017
PARAKRAM SINGH S/O SHRI SAMAR SINGH Vs. SALIM KHAN S/O SHRI UMED KHA KAYAMKHANI
July 5, 2017
PARAMJEET KAUR Vs. STATE OF RAJASTHAN
January 16, 2017
PARAMJEET KAUR DAUGHTER OF SHRI JAGDISH SINGH Vs. CIVIL JUDGE (SENIOR DIVISION) AND ADDITIONAL CHIEF JUDICIAL MAGISTRATE
October 23, 2017
PARAS RAM VISHNOI Vs. STATE OF RAJASTHAN AND ANR.
November 24, 2017
PARASH RAM S/O SHRI NATHU LAL JI JOSHI Vs. RAM SINGH S/O SHRI BHANWAR SINGH JI PADIYAR
August 1, 2017
PARASMAL S/O SHRI PEERA JI Vs. STATE OF RAJASTHAN
February 16, 2017
PARBA SINGH S/O NARAYAN SINGH Vs. BHEEM SINGH S/O SH. ISHWAR SINGH
October 6, 2017
PARBAT SINGH Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION
April 26, 2017
PARESH BHAI S/O LALLU BHAI Vs. STATE OF RAJASTHAN & ORS.
January 30, 2017
PARMANAND Vs. STATE
September 7, 2017
PARMANAND SON OF PRABHU LAL Vs. STATE OF RAJASTHAN
January 3, 2017
PARMAR CONSTRUCTION COMPANY, ENGINEERS & CONTRACTORS, Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER, NORTH WESTERN RAILWAYS
July 14, 2017
PARMESHWAR VYAS Vs. UNION OF INDIA
February 21, 2017
PARMESHWARI WIFE OF LUNARAM Vs. STATE OF RAJASTHAN & ANR.
December 12, 2017
PARSADI DEVI Vs. STATE OF RAJASTHAN THROUGH SECRETARY, PANCHAYATI RAJ, GOVERNMENT SECRETARIAT, JAIPUR.
December 15, 2017
PARSHVNATH TRAVELS Vs. SMT. KAMLA KUNAR SMT. KAMLA KUNAR WD/O LATE SH. TAKHAT SINGH RAJPUT
July 25, 2017
PARSU RAM RAI Vs. STATE OF RAJASTHAN
May 23, 2017
PARTEEK BANSAL Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT OF RAJASTHAN
March 6, 2017
PARVATI W/O RAMESH KUMAR Vs. STATE OF RAJASTHAN AND OTHERS
April 20, 2017
PARVEEN KUMAR DULANI S/O LAL CHAND DULANI Vs. STATE OF RAJASTHAN THROUGH SECRETARY LOCAL SELF GOVERNMENT DEPARTMENT
February 23, 2017
PAT RAM & ORS. Vs. STATE OF RAJASTHAN
January 2, 2017
PATASI, WIDOW OF SHRI SHANKAR LAL JI Vs. UDA RAM, SON OF SHRI SHIV RAM JI
June 29, 2017
PATRON DETECTIVE AND SECURITY SERVICES Vs. C.C.E. AND S.T., JAIPUR
October 11, 2017
PAWAN KUMAR Vs. BABULAL
August 18, 2017
PAWAN KUMAR Vs. STATE OF RAJASTHAN
November 24, 2017
PAWAN KUMAR AGRAWAL Vs. STATE OF RAJASTHAN THROUGH ADDL S P
July 14, 2017
PAWAN KUMAR S/O SHRI RAGHUVEER TATWAVEDI Vs. STATE OF RAJASTHAN
October 13, 2017
PAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY VILLAGE DEVELOPMENT & PANCHAYATIRAJ DEPARTMENT
May 2, 2017
PAWAN SHARMA S/O SHRI BABU LAL SHARMA Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD. THROUGH CHAIRMAN
August 1, 2017
PAWAN YADAV S/O SHRI SATVIR SINGH YADAV Vs. BOARD OF SECONDARY EDUCATION THROUGH ITS SECRETARY
January 13, 2017
PAWANI KUMARI @ PAWANI Vs. STATE OF RAJASTHAN
July 17, 2017
PEERCHAND SON OF LT. UDAIRAJ Vs. KARNI SINGH AMRAWAT SON OF LATE SHRI BAIJDAN
December 15, 2017
PEPSICO INDIA HOLDINGS PVT LTD Vs. DY COMMERCIAL (APPEALS) IV, COMMERCIAL TAXES
March 31, 2017
PERFETTI VAN MELLE INDIA PVT LTD Vs. DY COMMISSIONER(APPEALS)-III COMMERCIAL TAXES DEPARTMENT, JAIPUR
February 17, 2017
PHENPHUDI Vs. HARSUKH RAM
February 15, 2017
PHOOL KANWAR AND ORS. Vs. UNION OF INDIA AND ORS.
April 12, 2017
PHOOLCHAND SON OF SHRI BHAGWANARAM & ORS. Vs. SMT. BHANI DEVI
July 3, 2017
PHOOLWATI W/O SHRI RAMBHAROSI Vs. STATE OF RAJASTHAN
July 13, 2017
PHOOSA RAM Vs. STATE OF RAJASTHAN
January 20, 2017
PINKI D/O SH CHHAGAN LAL PUROHIT Vs. STATE OF RAJASTHAN THROUGH SHO
May 12, 2017
PINKI SAHU Vs. STATE OF RAJASTHAN
May 24, 2017
PINTU BHAI S/O SHRI KESA JI, B/C RAVANA RAJPUT, R/O KUMBHARDI, POLICE STATION MAVSARI, (GUJARAT) (AT PRESENT LODGED IN SUB JAIL BHINMAL) Vs. STATE OF RAJASTHAN
March 3, 2017
PIYUSH DOSI S/O SHRI DWARKADAS DOSI Vs. STATE OF RAJASTHAN
September 1, 2017
PLYWOOD EMPORIUM Vs. WOOD CRAFTS PRODUCTS LIMITED
February 8, 2017
POOJA CHANCHAWAT D/O SH. PRAMOD RAI CHANCHAWAT Vs. THE SECRETARY RAJASTHAN PUBLIC SERVICE COMMISSION AJMER
March 3, 2017
POOJA MODI Vs. NAVIN MODI
July 5, 2017
POOJA PRAJAPAT Vs. RRVPN LTD. AND ANR.
May 24, 2017
POONA Vs. RAJ. RAJYA VIDHYUT PRA. NIGAM LTD.
April 24, 2017
POONAM JOSHI Vs. SMT ARCHANA JOSHI
February 9, 2017
POORAN SINGH Vs. STATE BANK OF BIKANER & JAIPUR THR. MANAGING DIRECTOR
November 7, 2017
POORNA RAM Vs. LEGAL REPRESENTATIVES OF LATE SMT. KISHNI
April 3, 2017
PR COMMISSIONER OF INCOME TAX JAIPUR-3, STATUTE CIRCLE Vs. DHANLAXMI EQUIPMENT PVT LTD
October 23, 2017
PR COMMISSIONER OF INCOME TAX, JAIPUR Vs. SIKAR & JHUNJHUNU ZILA DUGDH UTPADAK SAHAKARI SANGH LTD
April 12, 2017
PR COMMISSIONER OF INCOME TAX, JAIPUR-3 Vs. HANDMADE PAPER & BOARD INDUSTRIES
October 23, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S. ROAD INFRASTRUCTURE DEVELOPMENT CORPORATION OF RAJASTHAN LIMITED
July 18, 2017
PRABHAT S/O SHRI MANGI LAL SHARMA Vs. DISTRICT COLLECTOR BHILWARA (RAJ.) AND OTHERS
October 5, 2017
PRABHU DAYAL SHARMA, PROPRIETOR M/S MAMTA ART, RESIDENT OF 229, PUROHIT PADA, BRAHAMPURI, JAIPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
March 4, 2017
PRABHU DAYAL SON OF SHRI CHAIN SUKH CASTE JATAV Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY TO THE GOVERNMENT
March 9, 2017
PRABHU DAYAL VERMA AND ORS Vs. STATE AND ORS
January 10, 2017
PRADEEEP KUMAR AND ORS. Vs. STATE OF RAJASTHAN
December 15, 2017
PRADEEP KUMAR MAURYA S/O MOHAN LAL JI MAURYA, BY CASTE RAIGAR, R/O 54, ANGAD NAGAR, BHURASIDDH JAIPUR ROAD, KALA KUA, ALWAR (RAJ.) AT PRESENT 70, MANCHHAMAN GANESH NAGAR, UJJAIN (M.P.) Vs. SMT. POOJA MAURYA W/O PRADEEP KUMAR MAURYA, D/O HEMRAJ JI KANWADIYA, AGE 32 YEARS, R/O 3209, GHATGATE, RAIGARO KI KOTHI, NEAR GANGA MANDIR, JAIPUR (RAJ.)
January 30, 2017
PRADEEP KUMAR MISHRA S/O SANTOSH KUMAR UPADHYAYA Vs. STATE OF RAJASTHAN
August 10, 2017
PRADEEP SINGH @ DEEPU @ LAGARIYA S/O SHRI BAHADUR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 13, 2017
PRADEEP SINGH BHADORIA, S/O SH. JAGDISH SINGH Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MINES AND GEOLOGY
March 24, 2017
PRADEEP SINGH CHUNDAWAT Vs. STATE OF RAJASTHAN
January 27, 2017
PRAHALAD AND ORS. Vs. STATE
September 6, 2017
PRAHALAD S/O BIRKHA RAM Vs. PREM DEVI D/O CHAUTHMAL
August 1, 2017
PRAHLAD RAM S/O TULACHHA RAM Vs. THE STATE OF RAJASTHAN
July 21, 2017
PRAHLAD S/O HAJARI Vs. THE NEW INDIA INSURANCE COMPANY LTD.
May 4, 2017
PRAHLAD SINGH S/O SHRI SHAMBHU SINGH JHALA Vs. A.U. FINANCE LIMITED
May 18, 2017
PRAHLADRAI Vs. MADHUSUDANACHARYA
December 11, 2017
PRAKASH Vs. ADDITIONAL DISTRICT JUDGE NO. 2, UAIPUR
February 27, 2017
PRAKASH CHAND MEENA S/O LATE SHRI RAM SINGH MEENA Vs. SANGRAM SINGH S/O SHRI LAXMAN SINGH
October 23, 2017
PRAKASH CHAND SON OF SHRI MOTI LAL Vs. STATE OF RAJASTHAN
July 13, 2017
PRAKASH CHANDRA BOTHRA Vs. UNION OF INDIA
April 6, 2017
PRAKASH CHANDRA S/O PARAS MAL Vs. STATE OF RAJASTHAN
May 12, 2017
PRAKASH S/O SHRI BABU RAM Vs. ARJUN DAS S/O JANKI DAS
May 1, 2017
PRAKASHCHAND Vs. GANESHRAM
October 13, 2017
PRAMOD KUMAR Vs. THE STATE OF RAJASTHAN
December 12, 2017
PRAMOD SHRIVASTAV & ANR Vs. STATE OF RAJASTHAN
November 30, 2017
PRANAV KANSARA, S/O PRAKASH CHANDRA KANSARA Vs. UNION OF INDIA
May 25, 2017
PRAPHOOL KANWAR Vs. STATE OF RAJASTHAN
November 18, 2017
PRASANT @ LALA SON OF KRISHNA KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
July 18, 2017
PRATAP Vs. HARI SINGH
September 20, 2017
PRATAP SINGH SON OF KISHORE SINGH Vs. MANGLA RAM SON OF LAXMANRAM
January 5, 2017
PRAVEEN KUMAR Vs. STATE OF RAJASTHAN.
September 15, 2017
PRAVEEN KUMAR JAIN Vs. THE COTTON CORPORATION OF INDIA LTD.
May 5, 2017
PRAVEEN KUMAR S/O SHRI KAILASH CHAND Vs. THE STATE OF RAJASTHAN THROUGH P.P.
January 10, 2017
PRAVEEN PARIHAR SON OF LATE SHRI GHANSHYAM DAS PARIHAR Vs. SATISH KUMAR PHAWA S/O SHRI SAT PAL PAHWA
September 6, 2017
PRAVESH DIKSHIT AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
December 15, 2017
PREM BAI Vs. STATE (HOME DEPARTMENT) & ANR.
August 29, 2017
PREM CHAND Vs. OM PRAKASH
May 29, 2017
PREM CHAND SAINI Vs. SMT. SANTOSH
August 31, 2017
PREM CHAND SON OF SHRI LADHU RAM Vs. SITARAM S/O GHASHILAL
July 18, 2017
PREM CHAND VERMA S/O SHRI MANGTU RAM VERMA Vs. STATE OF RAJASTHAN, THROUGH DIRECTOR, SECONDARY EDUCATION, EDUCATION DEPARTMENT
April 25, 2017
PREM CHOUDHARY Vs. LIFE INSURANCE CORPORATION OF INDIA
May 29, 2017
PREM DEVI W/O GANESHA RAM Vs. SMT. BHANWARI DEVI D/O SHRI MOTIRAM W/O SHRI PRATAP RAM
February 8, 2017
PREM GIRI S/O SHIVDAN GIRI Vs. THE STATE OF RAJASTHAN
November 22, 2017
PREM KUMAR S/O PURANCHAND Vs. STATE OF RAJASTHAN
January 27, 2017
PREM PRAKASH S/O RAJA RAM Vs. THE STATE OF RAJASTHAN
May 30, 2017
PREM RAJ MEENA S/O SHRI RAM VILAS Vs. STATE OF RAJASTHAN AND ANOTHER
November 15, 2017
PREM SINGH Vs. UNION OF INDIA
April 10, 2017
PREM SINGH Vs. STATE OF RAJASTHAN
April 7, 2017
PREM SINGH & ANR. Vs. STATE OF RAJASTHAN
July 6, 2017
PREM SINGH KACHHWAH Vs. THE JALORE CENTRAL COOPERATIVE BANK LTD.
May 9, 2017
PREM SUKH SON OF SH. ROOPA RAM JI Vs. SMT. SUGNO W/O SH. TAMALARAM
August 8, 2017
PREMIER PRINTING PRESS Vs. STATE OF RAJASTHAN THROUGH ADDITIONAL CHIEF SECRETARY
February 23, 2017
PREMLATA ACHARYA Vs. SUMAN ACHARYA
April 11, 2017
PREMWATI @ PREM KUMARI W/O (LATE) SH. SHIV LAL Vs. MALTI DEVI D/O SH. RAM SINGH
July 13, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. BHIM SAIN GARG
October 11, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI SHANKAR LAL SAINI, 480, HANTA NAGAR, NEAR NBC, HASANPURA, JAIPUR
December 19, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX -I Vs. SHRI PREM KUMAR SANGHI
July 19, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-I Vs. M/S. JADAU JEWELLERS AND MANUFACTURES (P) LTD.
September 4, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-II Vs. RAJASTHAN STATE MINES & MINERALS LTD
October 13, 2017
PRINCIPAL GRAMOTHAN AGRICULTURE, ARTS AND COMMERCE COLLEGE, SANGARIA, DISTT. HANUMANGARH (RAJ.) Vs. THE STATE OF RAJASTHAN THROUGH THE SPECIAL SECRETARY, LABOUR DEPARTMENT, JALEBI CHOWK, JAIPUR
February 21, 2017
PRITAM DAS GERYANI Vs. NATIONAL INS. CO. LTD.
February 6, 2017
PRITAM KUNWAR D/O SHRI RAJENDRA SINGH Vs. STATE OF RAJASTHAN
August 4, 2017
PRITI MEENA D/O RAMU LAL MEENA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY DEPARTMENT OF SECONDARY EDUCATION
April 3, 2017
PRIYA SONI Vs. PINTU SONI
September 4, 2017
PRO. K.B. AGARWAL Vs. U.O.I. AND ORS.
May 8, 2017
PROF. S.P. PALIWAL S/O SHRI MUKUT BIHARI Vs. JAI NARAYAN VYAS UNIVERSITY THROUGH ITS REGISTRAR, JAI NARAYAN VYAS UNIVERSITY, JODHPUR
January 24, 2017
PUKHRAJ MEENA Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
May 23, 2017
PUKHRAJ S/O DAL CHAND Vs. STATE OF RAJASTHAN
November 10, 2017
PUNAMCHAND JEENGAR Vs. SATYANARAYAN MADHAV LAL JEENGAR AND OTHERS
November 27, 2017
PUNU KHAN S/O PIRBAX Vs. STATE OF RAJASTHAN
August 8, 2017
PURAN DAN RATNU Vs. STATE OF RAJASTHAN
April 7, 2017
PUROSHOTAM Vs. SMT. SITA
September 15, 2017
PURSHOTAM JOSHI S/O MANILAL JOSHI Vs. SMT. MANJULA W/O PURSHOTAM
April 26, 2017
PUSHKAR LAL S/O SH. BANSHI LAL, Vs. RAMESH S/O HAKAR JI @ SAKARA JI ASARI
August 17, 2017
PUSHKAR SINGH BHATI Vs. STATE OF RAJASTHAN
April 18, 2017
PUSHPENDRA MEENA S/O SHRI KISHAN LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
April 17, 2017
PUSHPENDRA SINGH Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION
March 3, 2017
PYARELAL S/O SHRI DEDARAM Vs. STATE OF RAJASTHAN
April 12, 2017
R C SONI Vs. UNION OF INDIA THROUGH ITS SECRETARY TO RAILWAY BOARD
May 10, 2017
R M MEMORIAL WOMEN T T COLLEGE Vs. ADDITIONAL CHIEF SECRETARY
July 21, 2017
R P S C AJMER Vs. MANSI TIWARI AND ORS
September 7, 2017
R.K. SHARMA, S/O LATE SH. PURAN CHANDRA SHARMA Vs. CHAIRMAN, AIRPORT AUTHORITY OF INDIA, RAJIV GANDHI BHAWAN, SAFDARJUNG AIRPORT, NEW DELHI.
June 9, 2017
R.P. CHOUDHARY HUF Vs. M/S. SUNRISE BUILDERS
December 8, 2017
R.P. SHARMA Vs. CHAIRMAN AND MANAGING DIRECTOR, CENTRAL BANK OF INDIA
November 17, 2017
R.S.R.T.C AND ANOTHER Vs. BHANWARI AND OTHERS
May 11, 2017
R.S.R.T.C AND ORS Vs. SMT VIMLA DEVI AND ORS
May 11, 2017
R.S.R.T.C. Vs. SMT. NARBADA AND OTHERS
March 27, 2017
RADHA BALLABH GUPTA Vs. UNION OF INDIA
November 10, 2017
RADHA CHAUDHARY D/O SHRI BAL RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, PANCHAYATI RAJ AND RURAL DEVELOPMENT DEPARTMENT
May 4, 2017
RADHA DEVI Vs. NIRMAL KUMAR AND ORS.
August 11, 2017
RADHESHYAM GURJAR AND ANR. Vs. STATE (LOCAL SELF DEPT) AND ORS.
April 18, 2017
RADHEY LAL BHARGAVA Vs. STATE OF RAJASTHAN
January 3, 2017
RADHEY SHYAM Vs. SMT. SUSHILA W/O RADHEY SHYAM PALIWAL
May 1, 2017
RADHEY SHYAM Vs. BOARD OF REVENUE, RAJASTHAN, AJMER THROUGH ITS REGISTRAR
July 20, 2017
RADHEY SHYAM S/O BHURAMAL AGARWAL, PROPRIETOR M/S. RADHEY SHYAM ASHOK KUMAR Vs. RAM CHARAN S/O BHAGWAN SAHAI, BY CASTE AGARWAL, THAWARIA
January 11, 2017
RADHEY SHYAM SHARMA SON OF SHRI MOHAN LAL SHARMA Vs. THE JUDGE, LABOUR COURT, JODHPUR AND ORS.
May 16, 2017
RADHEY SHYAM SON OF KALYAN MAL Vs. AKSHAY KUMAR JAIN SON OF SH. MAHAVEER PRASAD JAIN
March 3, 2017
RADHEY SHYAM VAISHNAV Vs. SITA RAM
April 27, 2017
RADHEYSHYAM Vs. STATE
November 25, 2017
RADHEYSHYAM Vs. HANUMANSAHAI
July 19, 2017
RADHEYSHYAM S/O MOHAN LAL JI KALIYA Vs. M/S NAHAR BROTHERS
August 8, 2017
RADHEYSHYAM S/O SHRI LADURAM Vs. STATE OF RAJASTHAN THROUGH P.P.
December 14, 2017
RADHEYSHYAM SON OF SHRI BADRI NARAYAN Vs. MEERA D/O RAMKISHORE, W/O RADHEYSHYAM
March 7, 2017
RAGHUNATH PRASAD BUNKAR Vs. STATE OF RAJASTHAN
February 10, 2017
RAGHUVEER SINGH S/O KAJOD Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
September 15, 2017
RAGHUVIR SINGH DHAKA S/O LATE SHRI SHIVPAL SINGH Vs. UNION OF INDIA
August 8, 2017
RAGUNATH MENARIA S/O SHRI DEEPLAL MENARIA Vs. STATE OF RAJASTHAN
April 10, 2017
RAHIL @ HABEEB S/O HAJI ROSHAN KHAN B/C MUSALMAN, R/O HOUSE NO. 279, OLD WARD NO.35, NEW WARD NO. 50, OPP. DAYAL HOSPITAL, KALURAM HARIJAN KI GALI, OPP. HOUSE OF TAHEER NAGAURI, KHANIA BANDHA, POLICE STATION, TRANSPORT NAGAR, JAIPUR Vs. HEENA BANO D/O KHAJU KHAN, W/O SHRI RAHIL @ HABEEB B/C MUSALMAN, R/O BADIYAL MOHALLA, DAUSA
February 9, 2017
RAHUL @ RAVI AND ANOTHER Vs. STATE OF RAJASTHAN
January 24, 2017
RAHUL KUMAR S/O SH. CHHAGAN LAL Vs. THE STATE OF RAJASTHAN
September 11, 2017
RAHUL MALIK S/O SHRI TEJPAL SINGH Vs. THE STATE OF RAJASTHAN AND ANOTHER
May 17, 2017
RAHUL SINGH AND ORS Vs. STATE OF RAJ AND ORS
December 19, 2017
RAHUL SONI @ DIOMOND SONI SON OF SHRI RAMESH SONI, BY CASTE SWARNKAR, RESIDENT OF KAILASH BHAWAN, OPPOSITE POLICE LINE, RATANADA, JODHPUR Vs. NIKITA SONI WIFE OF SHRI RAHUL SONI @ DIOMOND SONI, DAUGHTER OF SHRI RAM SINGH SONI, BY CASTE SWARNKAR, RESIDENT OF HOUSE NO. 7, RAJENDRA VIHAR, NEW AKASHWANI COLONY, KOTA
February 28, 2017
RAJ ABHIYOJAN ADHIKARI Vs. STATE OF RAJASTHAN
May 24, 2017
RAJ KUMAR BAPNA Vs. M/S. STORE ONE RETAIL INDIA LIMITED
April 19, 2017
RAJ PATHYA PUSTAK EMPLOYEES UNION THROUGH ITS GENERAL SECRETARY Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF FINANCE
November 29, 2017
RAJ. SHIKSHA KARMI BOARD Vs. ASSI. PROVI. FUND COMMI.
January 20, 2017
RAJA CHAUDHARY S/O. MOHANLAL CHAUDHARY Vs. NARENDRA LOHAR S/O BANSHIDHAR LOHAR
March 23, 2017
RAJA RAM Vs. STATE OF RAJASTHAN
April 13, 2017
RAJAB ALI Vs. STATE OF RAJASTHAN
October 3, 2017
RAJAK KHAN Vs. JAI NARAIAN VYAS UNIVERSITY
April 10, 2017
RAJASTHAN DEVELOPMENT TRUST PVT LTD , JAIPUR AND OTHERS Vs. RANI SUROLIA AND OTHERS
October 6, 2017
RAJASTHAN EX-SERVICEMEN WELFARE COOPERATIVE SOCIETY LTD. Vs. C.C.E. (APPEALS)
October 4, 2017
RAJASTHAN FINANCIAL CORPORATION Vs. SMT. RAMESHWARI WIFE OF SHRI RAM KARAN
June 9, 2017
RAJASTHAN FINANCIAL CORPORATION, BHILWARA Vs. DILKHUSH CHAPLOT, DIRECTOR OF M/S SAMURAI SYNTHETICS PRIVATE LIMITED
August 8, 2017
RAJASTHAN GAU SEVA SANGH Vs. NARAYAN DAS S/O SHRI RAMGOPAL DECEASED THROUGH HIS LEGAL
August 17, 2017
RAJASTHAN HOUSING BOARD Vs. SMT. RADHA DEVI
May 2, 2017
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. KAUSHAL KUMAR GUPTA
April 18, 2017
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. SHOBHA MUTHA
January 5, 2017
RAJASTHAN PUBLIC SERVICE COMMISSION Vs. PRADEEP BERA
December 15, 2017
RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, Vs. KAILASH CHANDRA BHATT
November 6, 2017
RAJASTHAN STATE BEVERAGES CORPORATION Vs. COMMR. OF C. EX., JAIPUR
October 12, 2017
RAJASTHAN STATE ELECTRICITY BOARD Vs. SHIV NATH SON OF SHRI PARMA RAM
February 15, 2017
RAJASTHAN STATE ELECTRICITY BOARD Vs. INDIAN AGGRESSIVE INDUSTRY
November 2, 2017
RAJASTHAN STATE HANDLOOM DEVELOPMENT CORPORATION LTD Vs. THE JUDGE
November 2, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. BHANWAR LAL GURJAR S/O LATE MUKANA JI GURJAR
July 25, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HARI RAM S/O SHRI MANGI LAL
June 9, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SMT. INDU JOSHI W/O SHRI ARUN KUMAR JOSHI AND ORS.
June 6, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. GOVIND SON OF BHERU LAL JOSHI
June 6, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. SHIVJI RAM BRAHMIN, SON OF SUNDER LAL
February 16, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA KUMAR DUBEY
August 29, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. HANUMAN RAM & ANR
January 27, 2017
RAJASTHAN STATE ROAD TRANSPORT CORPORATION (RSRTC), PARIVAHAN MARG, JAIPUR Vs. RAM KUMAR JAITELY S/O SHRI JHANGI RAM JAITLEY, RESIDENT OF WARD NO.10, ANOOPGARH, DISTRICT SRI GANGANAGAR
January 10, 2017
RAJASTHAN STATE SAHAKARI SPINNING AND GINNING MILLS LIMITED Vs. ATAL BIHARI BHARDWAJ
August 3, 2017
RAJASTHAN TAX CONSULTANTS ASSOCIATION Vs. UNION OF INDIA
September 20, 2017
RAJAT MOURYA S/O SHRI MANGILAL MOURYA Vs. STATE OF RAJASTHAN
August 18, 2017
RAJAT SHARMA Vs. RUCHI SHARMA
April 13, 2017
RAJAT SHARMA S/O LATE SHRI NARENDRA KUMAR SHARMA Vs. DISTRICT AND SESSIONS JUDGE, SAWAI MADHOPUR
February 20, 2017
RAJBALA DEVI W/O SHRI DEVKARAN Vs. STATE OF RAJASTHAN
July 31, 2017
RAJENDER @ RAJU Vs. STATE OF RAJASTHAN THROUGH P.P.
June 1, 2017
RAJENDER S/O SATYA NARAIN B/C KABRA R/O BADI GUWADI CHITORGARH DISTRICT CHITORGARH Vs. STATE OF RAJASTHAN
February 17, 2017
RAJENDER SINGH SOLANKI Vs. STATE OF RAJASTHAN
March 3, 2017
RAJENDRA & ORS Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
August 22, 2017
RAJENDRA KARNAWAT S/O SHRI SARDAR SINGH KARNAVAT Vs. RAJENDRA S/O LATE SHRI MANMAL PHOPHALIA
October 5, 2017
RAJENDRA KISHAN, RAS Vs. THE STATE OF RAJASTHAN, THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR AND OTHERS
January 20, 2017
RAJENDRA KUMAR Vs. KASTURI BAI
August 10, 2017
RAJENDRA KUMAR Vs. RAMESHCHANDRA
July 3, 2017
RAJENDRA KUMAR KHANDELWAL Vs. DIRECTOR GENERAL OF POLICE
May 30, 2017
RAJENDRA KUMAR NAGDA Vs. STATE OF RAJASTHAN
June 1, 2017
RAJENDRA KUMAR NAINAVA Vs. JUDGE, LABOUR COURT, KOTA.
January 5, 2017
RAJENDRA KUMAR S/O SHRI RAMKISHAN JI AGARWAL Vs. STATE OF RAJASTHAN
April 4, 2017
RAJENDRA KUMAR SENI S/O OMKAR JI Vs. THE STATE OF RAJASTHAN AND ORS.
February 23, 2017
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
November 16, 2017
RAJENDRA KUMAR SHARMA Vs. PRINCIPAL SECRETARY
November 22, 2017
RAJENDRA PRASAD Vs. ASHOK KUMAR
July 19, 2017
RAJENDRA PRASAD GARG Vs. STATE & ORS
November 29, 2017
RAJENDRA PRASAD S/O BANSI LAL SHARMA Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
December 12, 2017
RAJENDRA PRATAP SINGH Vs. M/S. RMD PUBLISHERS PVT. LTD.
April 21, 2017
RAJENDRA S/O LIKSHMANRAM Vs. JHABARMAL S/O RUGHARAM
December 8, 2017
RAJENDRA SINGH Vs. STATE OF RAJASTHAN & ORS
December 1, 2017
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
April 18, 2017
RAJENDRA SINGH Vs. STATE OF RAJASTHAN
August 29, 2017
RAJENDRA SINGH CHOUHAN Vs. STATE AND ORS.
January 5, 2017
RAJENDRA SINGH KHICHI Vs. STATE OF RAJASTHAN
July 18, 2017
RAJENDRA SINGH SHAKTAWAT S/O SH KALU SINGH SHAKTAWAT Vs. STATE OF RAJASTHAN
February 6, 2017
RAJENDRA SINGH SISODIYA Vs. STATE OF RAJASTHAN
January 23, 2017
RAJENDRA SINGH SON OF SH. MANFUL Vs. PHATA PHATA RAM SON OF BHERAM RAM
July 10, 2017
RAJESH Vs. STATE OF RAJASTHAN
July 25, 2017
RAJESH @ RAJU PATEL Vs. STATE OF RAJASTHAN
October 24, 2017
RAJESH CHAND JAIN, Vs. STATE OF RAJASTHAN
August 26, 2017
RAJESH DEVI Vs. STATE OF RAJASTHAN
February 14, 2017
RAJESH HARSH S/O SHRI GOPAL LAL JI Vs. THE RAJASTHAN MARUDHARA GRAMIN BANK
June 1, 2017
RAJESH KUMAR GAUR S/O SHRI BADRI NARAYAN GAUR Vs. THE STATE OF RAJASTHAN, THROUGH THE SECRETARY
February 3, 2017
RAJESH KUMAR GUPTA & ORS Vs. KISHAN CHAND SHARMA
July 20, 2017
RAJESH KUMAR SAINI, S/O OF LATE SHRI CHAUHAL SINGH Vs. THE INDUSTRIAL TRIBUNAL & LABOUR COURT, JODHPUR
August 9, 2017
RAJESH S/O BAJRANG LAL Vs. THE STATE OF RAJASTHAN THROUGH P.P.
April 21, 2017
RAJESH SARPATE S/O TULSI RAM Vs. STATE OF RAJASTHAN
January 6, 2017
RAJESH SHARMA Vs. STATE OF RAJASTHAN
March 31, 2017
RAJESH SHARMA Vs. STATE OF RAJASTHAN
April 21, 2017
RAJESH YADAV, MANAGING DIRECTOR, RAJASTHAN STATE ROAD TRANSPORT CORPORATION PARIVAHAN MARG, JAIPUR RAJASTHAN & ORS. Vs. SITARAM SHARMA S/O SHRI GIRDHARILAL SHARMA
August 21, 2017
RAJESHWAR SINGH Vs. STATE OF RAJASTHAN
May 29, 2017
RAJKIRAN Vs. STATE OF RAJASTHAN
September 19, 2017
RAJKUMAR @ RAJU SON OF SHRI RAM SINGH Vs. STATE OF RAJASTHAN THROUGH ITS P.P.
August 22, 2017
RAJPAL @ TONI Vs. STATE OF RAJASTHAN THROUGH PP
January 2, 2017
RAJPAL JAT Vs. STATE OF RAJASTHAN
October 24, 2017
RAJU Vs. STATE OF RAJASTHAN
January 13, 2017
RAJU @ RAJIV GUPTA S/O SH. KISHAN CHANDER GUPTA Vs. STATE OF RAJASTHAN
August 25, 2017
RAJU @ RAJKUMAR SON OF SHRI PRAMOD Vs. STATE OF RAJASTHAN
August 11, 2017
RAJU RAM, S/O SHRI BABU RAM Vs. THE STATE OF RAJASTHAN
May 11, 2017
RAJU SON OF THINU CHOWDHARY Vs. STATE OF RAJASTHAN, TO BE SERVED THROUGH THE TEHSILDAR, ANOOPGARH, DISTRICT SRI GANGANAGAR
January 3, 2017
RAJVEER SINGH Vs. STATE OF RAJASTHAN
June 5, 2017
RAJVEER SINGH PEEPLODA AND ORS Vs. STATE OF RAJ AND ORS
December 19, 2017
RAJVEER SINGH S/O. SHRI SHAYAR SINGH, BY CASTE KUMAWAT, AGED ABOUT 24 YEARS, RESIDENT OF HOUSE NO. 4/20, WARD NO.30, SHANKER COLONY, SRIGANGANAGAR Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF SKILL DEVELOPMENT AND ENTERPRENEURSHIP, DIRECTORATE GENERAL OF TRAINING, SECRETARIAT, NEW DELHI
January 17, 2017
RAKESH Vs. STATE OF RAJASTHAN
May 30, 2017
RAKESH @ PRAVEEN S/O BHAGWANDAS BAIRAGI Vs. NIRMLA D/O MANGIDAS BAIRAGI
November 24, 2017
RAKESH @ RODIA Vs. STATE OF RAJASTHAN
April 7, 2017
RAKESH CHAUDHARY Vs. STATE OF RAJASTHAN
May 22, 2017
RAKESH KUMAR MEENA Vs. STATE OF RAJASTHAN
December 21, 2017
RAKESH KUMAR S/O SHRI MOHANLAL Vs. STATE OF RAJASTHAN
August 23, 2017
RAKESH KUMAR SON OF SHRI RAM KARAN Vs. BOARD OF REVENUE FOR RAJASTHAN
March 7, 2017
RAKESH MANJU Vs. STATE OF RAJASTHAN
December 19, 2017
RAKESH S/O SH. CHANANMAL Vs. STATE OF RAJASTHAN
July 11, 2017
RAKESH YADAV Vs. JUDGE LABOUR COURT, JAIPUR
December 5, 2017
RAM AWATAR S/O JAGDISH AGRAWAL, SECTOR Vs. KAMLA WD/O SHRI MANGILAL
January 2, 2017
RAM CHANDER PATEL Vs. APPA RAO @ SHIVA
November 20, 2017
RAM CHANDRA Vs. STATE OF RAJASTHAN
October 4, 2017
RAM CHANDRA Vs. STATE OF RAJASTHAN
February 3, 2017
RAM CHANDRA @ RAMU JAT AND ANR. Vs. STATE OF RAJASTHAN
November 3, 2017
RAM CHANDRA SON OF SHRI TULSIRAM Vs. STATE OF RAJASTHAN THROUGH P.P.
July 14, 2017
RAM CHARAN GAUTAM Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY
November 10, 2017
RAM CHARAN NAYAK S/O SHRI PAYAR CHAND NAYAK Vs. AJMER VIDHYUT VITRAN NIGAM LIMITED THROUGH ITS MANAGING DIRECTOR
March 27, 2017
RAM CHARAN SON OF SHRI JOHARI LAL Vs. JOHARI LAL SON OF PANCHA RAM (DECEASED)
February 15, 2017
RAM DAYAL Vs. STATE OF RAJASTHAN
April 27, 2017
RAM DAYAL SHARMA, S/O BANWARILAL SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
March 8, 2017
RAM GOPAL SHARMA Vs. TAPADIYA BAGICHI
December 8, 2017
RAM GOPAL SHARMA S/O SHRI SHYAM LALJI SHARMA Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION, JAIPUR
March 22, 2017
RAM KARAN Vs. STATE OF RAJASTHAN
August 23, 2017
RAM KARAN S/O SHRI MITHU RAM, Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
November 14, 2017
RAM KISHAN Vs. STATE OF RAJASTHAN
August 26, 2017
RAM KISHORE BAIRWA Vs. STATE OF RAJASTHAN
January 5, 2017
RAM KISHORE S/O HADMAN RAM Vs. STATE OF RAJATHAN
January 13, 2017
RAM KUMAR S/O SAHI RAM Vs. STATE OF RAJASTHAN
February 23, 2017
RAM KUMAR S/O SHRI OMPRAKASH Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
October 3, 2017
RAM KUNWAR @ RATAN LAL Vs. STATE
August 16, 2017
RAM KUWAR SON OF SHRI SHIV SAHAY GURJAR Vs. OMPRAKASH AMERIYA SON OF SHRI KANHAIYA LAL AMERIYA
February 8, 2017
RAM LAL Vs. STATE OF RAJASTHAN
August 28, 2017
RAM LAL Vs. PREM BAI
April 20, 2017
RAM LAL YOGI & ANR Vs. STATE OF RAJASTHAN & ORS
December 1, 2017
RAM NARAIN Vs. THE STATE OF RAJASTHAN
February 14, 2017
RAM NIWAS S/O SHRI RADHA KISHAN Vs. BOARD OF REVENUE, RAJASTHAN
August 9, 2017
RAM PAL KARIGAR Vs. CHANDRA MOHINI
August 8, 2017
RAM PRAKASH SON OF SHRI KEDAR SINGH, BY CASTE THAKUR, RESIDENT OF RAYJEET KA PURA, TEHSIL BASEDI, DISTRICT DHOLPUR (RAJASTHAN) Vs. THE DISTRICT FOREST OFFICER, DHOLPUR, DISTRICT DHOLPUR (RAJASTHAN)
February 7, 2017
RAM PRASAD Vs. STATE OF RAJASTHAN
October 23, 2017
RAM PRASAD MALI Vs. REGIONAL OFFICER, ARCHEOLOGICAL SURVEY OF INDIA
August 11, 2017
RAM PRASAD S/O SHRI MANGTURAM Vs. PAPPU LAL, S/O SHRI BABU LAL
July 28, 2017
RAM PRATAP, S/O SHRI DUDA RAM Vs. STATE OF RAJASTHAN THROUGH DISTRICT COLLECTOR, HANUMANGARH
January 10, 2017
RAM SINGH Vs. STATE OF RAJASTHAN
June 5, 2017
RAM SINGH AND ORS. Vs. STATE
September 1, 2017
RAM SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
December 15, 2017
RAM SWAROOP AGARWAL EDUCATION AND RESEARCH SOCIETY Vs. STATE OF RAJASTHAN
May 16, 2017
RAM SWAROOP SON OF SHRI LAKKHA Vs. STATE OF RAJASTHAN
January 30, 2017
RAM SWAROOP SON OF SHRI NARAIN Vs. SITA RAM SON OF SHRI BHOURI LAL
September 4, 2017
RAMA KISHAN BISHNOI S/O SHRI HET RAM Vs. THE STATE OF RAJASTHAN
December 6, 2017
RAMAKANT S/O SAJJAN KUMAR Vs. GIRDHARI S/O SRINIWAS
January 27, 2017
RAMAVATAR JAT Vs. DHARAMPAL JAT S/O HANUMAN RAM
November 9, 2017
RAMAVATAR MEENA Vs. STATE OF RAJASTHAN
December 20, 2017
RAMBETI W/O PRATAP SINGH DHOBI Vs. SATISH
August 3, 2017
RAMCHARAN SHARMA Vs. STATE OF RAJASTHAN
April 12, 2017
RAMDAS KHATANA Vs. STATE OF RAJASTHAN THROUGH PP
July 26, 2017
RAMDEV S/O SHRI BEER RAM @ BIRBAL RAM Vs. PANNA LAL S/O KISHAN LAL NAGAL
May 3, 2017
RAMDEV S/O SHRI NANDA, Vs. THE STATE OF RAJASTHAN,
September 7, 2017
RAMDHAN Vs. STATE OF RAJASTHAN
December 4, 2017
RAMDHAN MEENA Vs. BHAJANLAL MEENA
May 26, 2017
RAMDHAN MEENA S/O SHRI KAJODMAL MEENA Vs. STATE OF RAJASTHAN
February 22, 2017
RAMESH Vs. STATE OF RAJASTHAN
May 26, 2017
RAMESH BISHNOI Vs. UNION OF INDIA AND OTHERS
December 6, 2017
RAMESH CHAND Vs. STATE
July 19, 2017
RAMESH CHAND Vs. STATE (HOME DEPARTMENT) ORS
December 20, 2017
RAMESH CHAND AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
December 20, 2017
RAMESH CHANDRA Vs. CHANDRA SINGH
January 24, 2017
RAMESH CHANDRA FAUJDAR S/O SHRI BALDEV SINGH Vs. UNION OF INDIA THROUGH GENERAL MANAGER, NORTHERN WESTERN RAILWAY
March 24, 2017
RAMESH CHANDRA NAGDA S/O ROSHAN LAL NAGDA, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR Vs. SMT. TAKSHSHILA DWIVEDI D/O LATE SHRI SHARDA PRASAD JI DWIVEDI, AGED 57 YEARS, RESIDENT OF GRAM SISARMA, TEHSIL GIRWA, DISTRICT UDAIPUR
January 27, 2017
RAMESH CHANDRA S/O SHRI GANGA RAM Vs. STATE OF RAJASTHAN
August 16, 2017
RAMESH KUMAR PATNI S/O SHRI K.C. PATNI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT HOUSING, SECRETARIAT, JAIPUR, RAJASTHAN & ORS.
August 26, 2017
RAMESH KUMAR S/O HARJI RAM Vs. STATE OF RAJASTHAN
April 11, 2017
RAMESH KUMAR S/O SHRI MANARAMJI Vs. SHAITAN RAM S/O AVBURAMJI @ SHRAVANJI
May 5, 2017
RAMESH KUMAR TIKU SON OF SHIVJI TIKU Vs. STATE OF RAJASTHAN THROUGH THE LEARNED P.P.
April 7, 2017
RAMESH S/O SHRI KALU Vs. STATE OF RAJASTHAN
May 17, 2017
RAMESHCHANDRA PALIWAL Vs. SIMA & COMPANY
April 6, 2017
RAMESHWAR GHATALA Vs. KANTI CHAND SHARMA
July 7, 2017
RAMESHWAR JAT Vs. ANCHI DEVI JAT AND ORS.
February 2, 2017
RAMESHWAR LAL Vs. THE STATE OF RAJASTHAN
January 27, 2017
RAMESHWAR LAL BAGOTIA S/O SHRI PRATAP SINGH BAGOTIA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF CHEMICALS AND FERTILIZERS
April 19, 2017
RAMESHWAR LAL S/O SHRI AMART LAL SHARMA, AGED ABOUT 55 YEARS, R/O NIMBAHERA, DISTRICT CHITTORGARH Vs. STATE OF RAJASTHAN
January 13, 2017
RAMESHWAR PRASAD Vs. SMT. SUGNA DEVI
July 4, 2017
RAMHET SON OF SOBRAN SINGH Vs. THE STATE OF RAJASTHAN THROUGH P.P.
February 28, 2017
RAMJAS PRADHAN Vs. STATE OF RAJASTHAN
August 23, 2017
RAMJI LAL S/O LATE SHRI MAHAVEER PRASAD Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF HOME AND AFFAIRS, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
May 18, 2017
RAMJI LAL S/O SHRI RAM PAL Vs. STATE OF RAJASTHAN THROUGH SECRETARY, MEDICAL AND HEALTH DEPARTMENT
December 4, 2017
RAMKESH GURJAR Vs. UNION OF INDIA
September 15, 2017
RAMKISHAN S/O SHRI JUTHARAM Vs. STATE OF RAJASTHAN THROUGH P.P.
November 14, 2017
RAMKISHORE MEENA Vs. MANDIR SRIGIRDHARIJI TRUST THROUGH DEVENDRA KUMAR SHARMA
May 11, 2017
RAMLAL KASVA S/O LALARAM KASVA Vs. DHAIRYAVARDHAN SINGH S/O SHRI GOPAL SINGH
April 25, 2017
RAMLAL SAHAI Vs. STATE OF RAJASTHAN
May 30, 2017
RAMNARAIN Vs. PREMSWAROOP
January 30, 2017
RAMNARAYAN S/O CHAMPA LAL (AT PRESENT IN CENTRAL JAIL, KOTA) Vs. STATE OF RAJASTHAN
October 27, 2017
RAMNIWAS Vs. STATE OF RAJASTHAN
September 8, 2017
RAMNIWAS SON OF LATE SH. KANHAYALAL MEENA Vs. BHAIRAV GRAH NIRMAN SAHKARI SAMITI LTD.
February 3, 2017
RAMPAL SHARMA S/O SHRI BADRINARAYAN JI SHARMA Vs. ASHOK KUMAR S/O SHRI MOOLARAM
March 22, 2017
RAMPAL SINGH S/O KARAN SINGH Vs. STATE OF RAJASTHAN
January 18, 2017
RAMPRATAP SON OF SHRI RAMPAL MEENA, AGED ABOUT 28 YEARS, RESIDENT OF ASHAWALI DHANI, BISHANPUR, POLICE STATION HARMADA, DISTRICT JAIPIUR, (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PP.
January 4, 2017
RAMSWAROOP Vs. SAFEDA BEGUM
October 4, 2017
RAMSWAROOP S/O SHRI NATHMAL JI Vs. MOHD. RAMJAN S/O LATE SHRI MOHAMMED HUSSAIN
February 9, 2017
RAMU @ RAMLAL TALK S/O LATE SHRI INDRA TALK Vs. SMT. NIRMALA DEVI W/O RAMU @ RAMLAL TALK D/O LATE LALITA PRASAD
August 30, 2017
RAMU RAM S/O SHRI LAKHA RAM Vs. THE STATE OF RAJASTHAN
March 25, 2017
RAMVATI Vs. STATE OF RAJASTHAN
March 3, 2017
RAMVEER GURJAR SON OF SHRI BANESINGH, BY CASTE GURJAR, RESIDENT OF VILLAGE VAIRPURA, POLICE STATION BASEDI, DISTRICT DHOLPUR (RAJ.) Vs. STATE OF RAJASTHAN THROUGH PP
February 2, 2017
RAMVEER SINGH S/O SHRI DILBAGH SINGH, BY CASTE JAT, RESIDENT OF SAGHI, P.S. ROHTAK SADAR, DISTRICT ROHTAK (HARYANA). (AT PRESENT LODGED IN DISTRICT JAIL, RAJSAMAND) Vs. STATE OF RAJASTHAN
January 19, 2017
RAMWATTI Vs. DY CHIEF WILD-LIFE CONSERVATOR, KEVLADEV
November 28, 2017
RANBAXY LABORATORIES LIMITED Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LABOUR, SECRETARIAT, JAIPUR
May 8, 2017
RANG LAL Vs. MISHRI LAL AND OTHERS
February 23, 2017
RANGA S/O JAGGA GAMETI Vs. STATE OF RAJASTHAN
May 3, 2017
RANGLAL S/O SHRI JORAWARMAL KOTHARI Vs. GOPAL SINGH S/O SHRI LAL SINGH KHADWAD RAJPOOT
May 9, 2017
RANJEET MODI S/O SHRI SHYAM SUNDER MODI Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT URBAN DEVELOPMENT AND LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT OF RAJASTHAN, GOVERNMENT SECRETARIAT JAIPUR AND OTHERS
March 23, 2017
RANJEET RAM Vs. STATE OF RAJASTHAN
November 15, 2017
RANJEET SINGH Vs. UNION OF INDIA
April 13, 2017
RANJEET SINGH Vs. THE STATE OF RAJASTHAN THROUGH TEHSILDAR BHADRA
January 6, 2017
RANJEET SINGH CHOUDHARY Vs. THE MANAGING DIRECTOR, R.S.R.T.C., CHOMU HOUSE, JAIPUR
October 27, 2017
RANJEET SINGH SON OF LATE. THAKUR JATAN SINGH Vs. SMT. RAJENDRA KUMARI WIDOW OF SH. HEM SINGH
May 31, 2017
RANJIT SINGH MEENA Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY
April 13, 2017
RANVEER SINGH @ RANJEET SINGH Vs. LAXMAN SINGH AND OTHERS
July 12, 2017
RASHMI CHOUDHARY W/O SHRI MANGI LAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
April 4, 2017
RASHMI INDORA Vs. STATE OF RAJASTHAN
March 6, 2017
RASHMI RATHORE D/O RATAN SINGH JI, B/C RAJPUT, AGED 35 YEARS, OCCUPATION STUDY, R/O PLOT NO.17, SAMRAT NAGAR, SIKARGARH, JODHPUR METROPOLITAN Vs. THE STATE OF RAJASTHAN
February 1, 2017
RASHMI SAXENA WIFE OF SHRI NAVEEN SAXENA Vs. SURESH PRAKASH SAXENA S/O SHRI PANNA LAL SAXENA
February 23, 2017
RATAN LAL Vs. BABU & ORS
January 27, 2017
RATAN LAL Vs. SUPERINTENDENT OF POLICE, BARMER
December 20, 2017
RATAN LAL (SINCE DECEASED) AND OTHERS Vs. BOARD OF REVENUE, AJMER AND OTHERS
January 9, 2017
RATAN LAL SON OF SHRI RAM GOPAL Vs. STATE OF RAJASTHAN AND ANR.
July 6, 2017
RATANLAL & OTHERS Vs. STATE OF RAJASTHAN
November 3, 2017
RAVI SHEKHAR PUROHIT S/O BHAGWAN DAS PUROHIT Vs. STATE OF RAJASTHAN THROUGH SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
January 13, 2017
RAVINDAR PARIHAR SON OF SHRI GANESH PRASAD Vs. NARAIN SINDHI
May 2, 2017
RAVINDRA KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
January 3, 2017
RAVINDRA NATH Vs. SUBHASH NATH
September 8, 2017
RAVINDRA NATH SHARMA S/O MAHENDRA SHARMA Vs. UMA SHARMA W/O MAHENDRA NATH SHARMA
January 13, 2017
RAVINDRA SINGH Vs. STATE OF RAJASTHAN
April 6, 2017
RAVINDRA SINGH CHOUHAN S/O LATE SHRI CHATURBHUJ SINGH RAJPUT, 2/520, KURI BHAGTASANI HOUSING BOARD, JODHPUR Vs. THE STATE OF RAJASTHAN
January 3, 2017
RAVINDRA SINGH S/O DALPAT SINGH Vs. STATE OF RAJASTHAN
October 26, 2017
RAWAT NURSINGH COLLEGE Vs. STATE OF RAJASTHAN
October 30, 2017
RAWAT SINGH Vs. SHAITAN SINGH
February 13, 2017
REENA D/O SHRI KISHAN Vs. RAKESH SHARMA S/O SATYANARAYAN SHARMA
November 10, 2017
REGIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. SAJJAN SINGH
October 11, 2017
REKHA AWASTHI WD/O LAXMI KANT AWASTHI Vs. THE STATE OF RAJASTHAN
March 9, 2017
REKHA KUMARI JAT Vs. PUSHPA DEVI
November 15, 2017
RELIANCE GEN INSURANCE CO. LTD. Vs. AMEENA AND OTHERS
February 8, 2017
RELIANCE INDUSTRIES PRODUCTS, JAIPUR Vs. COMMERCIAL TAXES OFFICER, ANTI EVASION, JAIPUR, ZONE-2, JAIPUR
May 12, 2017
RENU DHINGRA Vs. BOMBAY HOSPITAL & MEDICAL RESEARCH CENTRE
February 9, 2017
RENUKA Vs. JITENDRA SINGH
October 5, 2017
RESIDENT ENGINEER, RAJASTHAN STATE ROAD DEVELOPMENT CONSTRUCTION CORPORATION LTD. Vs. THE JUDGE LABOUR COURT
April 11, 2017
REWAT SINGH Vs. STATE OF RAJASTHAN
November 9, 2017
RISHABH KALRA AND ORS. Vs. GULAB DEVI AND ORS.
December 18, 2017
RIZWAN SON OF SHRI BABUDEEN, BY CASTE MUSALMAN, RESIDENT OF NEAR MASJID, GOVIND NAGAR, UDYOGNAGAR, KOTA (RAJASTHAN) Vs. STATE OF RAJASTHAN
March 23, 2017
ROHIT KUMAR S/O SHRI HARISH KUMAR Vs. STATE OF RAJASTHAN
December 15, 2017
ROODA RAM Vs. STATE
September 5, 2017
ROODMAL SON Vs. STATE OF RAJASTHAN
March 10, 2017
ROSHAN GAMETI S/O NARING GAMETI Vs. STATE OF RAJASTHAN
August 9, 2017
ROSHAN LAL SAINI Vs. STATE OF RAJ AND ORS
March 9, 2017
ROSHAN LAL SON OF SHRI NAGJI RAM JI Vs. SMT. SUSHILA WIFE OF SHRI ROSHAN LAL (D/O RATANLAL)
February 2, 2017
ROSHAN LAL YADAV AND ORS Vs. STATE (PANCHAYATI RAJ DEP) ORS
May 17, 2017
RSRTC Vs. SURENDRA KUMAR YADAV
July 18, 2017
RUKMA DEVI Vs. NEMI CHAND
November 3, 2017
RUKMANI JETHANI AND ORS Vs. GOPAL SINGH AND ORS
April 10, 2017
RUPA RAM S/O SHRI CHIMA RAM, B/C JAT AGED 48 YEARS, R/O VILLAGE SHIV SAGAR, PATWAR HALKA JETHANIA, LRI AREA SHETRAWA, TEHSIL SHERGARH, DISTRICT JODHPUR Vs. THE STATE OF RAJASTHAN THROUGH TEHSILDAR, TEHSIL SHERGARH, DISTRICT JODHPUR
January 3, 2017
RUPESH MATHUR S/O LATE SHRI GOVIND NARAYAN MATHUR Vs. FAIYYAZ ALI SON OF SHRI AHSAN ALI
March 10, 2017
S C GUPTA Vs. UNION OF INDIA, THROUGH ITS SECRETARY
April 18, 2017
S NAVEEN JEWELLERS, SONKIYA BHAWAN, CHOURA RASTA, JAIPUR Vs. COMMERCIAL TAXES OFFICER, CIRCLE H, JAIPUR (RAJASTHAN)
March 10, 2017
S.K. FORJING Vs. STATE OF RAJASTHAN THROUGH P.P. AND OTHERS
March 10, 2017
S.S. HASAN Vs. SUDESH BANSAL
July 31, 2017
SACHIN @ TEEKLA Vs. STATE OF RAJASTHAN
November 24, 2017
SADA RAM Vs. STATE OF RAJASTHAN
December 15, 2017
SADATULLAH KHAN Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
January 19, 2017
SADDAM HUSSAIN S/O ABDUL AZIZ Vs. MAHENDRA SINGH S/O CHAIN SINGH
April 3, 2017
SADDAM SON OF HASAN Vs. STATE OF RAJASTHAN THROUGH P.P.
February 6, 2017
SADHU SINGH S/O KHEM RAM Vs. GRAM PANCHYAT PHOLDAPUR, TEHSIL NEEMRANA
July 12, 2017
SAGAR CHOUDHARY S/O SHRI OM PRAKASH CHOUDHARY Vs. DILIP SINGH S/O SHRI CHETAN SINGH
August 18, 2017
SAHAB RAM S/O SHRI SURJA RAM Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF REVENUE, GOVERNMENT OF RAJASTHAN, SECRETARIAT
October 23, 2017
SAHAB SINGH S/O SHRI MUKHTYAR SINGH Vs. JAGAN NATH S/O SHRI BIRBAL RAM
December 13, 2017
SAHI RAM S/O HARI RAM JAT Vs. THE STATE OF RAJASTHAN
May 31, 2017
SAHI RAM S/O SHRI GOPA RAM Vs. STATE OF RAJASTHAN
November 3, 2017
SAHINA W/O ASLAM Vs. RETURNING OFFICER (PANCHAYAT) GRAM PANCHAYAT JHIWANA
May 10, 2017
SAIKA RAM @ SUKH RAM JAT SON OF LALA RAM THROUGH Vs. THE BOARD OF REVENUE FOR RAJASTHAN AT AJMER
January 3, 2017
SAINI GARDEN MARRIAGE PALACE, SURATGARH THROUGH PROPRIETOR SUNIL KUMAR SAINI S/O SHRI BIRBAL SINGH SAINI Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF LOCAL BODIES
November 13, 2017
SAIRAM Vs. STATE OF RAJASTHAN, THROUGH SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVT. SECRETARIAT, JAIPUR
December 15, 2017
SAJID ALI S/O SH. HASMAL KHAN, Vs. STATE OF RAJASTHAN
November 20, 2017
SAJJAN SINGH Vs. JUDGE LABOUR COURT & INDUSTRIAL TRIBUNAL
March 23, 2017
SAJJAN SINGH AND ANOTHER Vs. MAHIPAL SINGH
May 22, 2017
SAJJAN SINGH S/O HUKAM SINGH Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR & ORS.
January 24, 2017
SAJNA DEVI Vs. ARCHANA DEVI &ORS;
December 18, 2017
SALAGRAM S/O DEVI LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
February 23, 2017
SALIM KHAN Vs. STATE OF RAJASTHAN
February 6, 2017
SALMAN KHAN S/O ANWAR KHAN Vs. STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOMES, SECRETARIAT JAIPUR, RAJASTHAN
January 27, 2017
SAMLETA W/O SHRI OM PRAKASH NEHRA Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF MEDICAL AND HEALTH, SECRETARIAT, JAIPUR AND OTHERS
November 14, 2017
SAMPAT SINGH Vs. STATE OF RAJASTHAN
April 3, 2017
SAMPATI DEVI W/O SHRI RAMDAYAL GUPTA Vs. SHRIRAM TRANSPORT FINANCE COMPANY LIMITED THROUGH ITS AUTHORIZED OFFICER
October 6, 2017
SAMPATI W/O DILIP CHOUDHARY Vs. DILIP CHOUDHARY S/O SH. PREHLAD RAM CHOUDHARY
March 30, 2017
SAMSUNG INDIA ELECTRONICS PRIVATE LIMITED Vs. STATE OF RAJASTHAN
March 10, 2017
SANAM Vs. STATE OF RAJASTHAN
April 27, 2017
SANAT KUMAR Vs. BHEEM SINGH
June 5, 2017
SANDEEP Vs. NAGAR NIGAM, JODHPUR
January 25, 2017
SANDEEP CHOUDHARY S/O SHRI MANI RAM CHOUDHARY, AGE ABOUT 27 YEARS, BY CASTE JAT, R/O HOUSE NO. 10, MADARAMPURA, NEAR KHACHARIYAWAS HOUSE, CIVIL LINES, JAIPUR Vs. STATE OF RAJASTHAN, THROUGH P.P.
February 6, 2017
SANDEEP KHANDELWAL Vs. STATE OF RAJASTHAN THROUGH P.P.
July 4, 2017
SANEEF KHAN S/O LATE SHRI SABBU KHAN BY CASTE MUSLIM Vs. THE ADDITIONAL DISTRICT COLLECTOR
March 21, 2017
SANJAY JAIN Vs. STATE OF RAJASTHAN
January 20, 2017
SANJAY JAIN @ NAWAB Vs. THE STATE OF RAJASTHAN
September 12, 2017
SANJAY JAIN S/O SHRI MOHAN LAL Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR AND OTHERS
April 3, 2017
SANJAY KUMAR MEENA AND ORS. Vs. INDIAN OIL CORPORATION LIMITED AND ORS.
December 20, 2017
SANJAY SINGH Vs. MUKESH SINGH CHOUHAN AND OTHERS
July 31, 2017
SANJAY SON OF BHANWAR LAL JI Vs. SANJANA DEVI WIFE OF LATE SHRI GAURI SHANKAR
April 4, 2017
SANJEEV CHOUDHARY S/O SHRI BAKHTAWAR SINGH CHOUDHARY Vs. STATE OF RAJASTHAN
November 6, 2017
SANJEEV KUMAR S/O SHRI KRISHAN BALDEV RAJ ARORA, R/O WARD NO. Vs. THE STATE OF RAJASTHAN
January 6, 2017
SANSKAR T T COLLEGE, PHULERA Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
February 7, 2017
SANT RAM S/O RAJU RAM Vs. STATE OF RAJASTHAN
July 28, 2017
SANTARA BAI BAIRWA Vs. STATE OF RAJASTHAN
February 1, 2017
SANTOSH KUMAR S/O HET RAM Vs. SMT. PUSHPA W/O JAGDISH
February 9, 2017
SANTOSH KUMAR S/O SHRI DWARKA PRASAD Vs. STATE OF RAJASTHAN
April 19, 2017
SANTOSH KUMARI D/O SHRI RANJEET SINGH Vs. THE STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ AND RURAL DEVELOPMENT DEPARTMENT, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
March 2, 2017
SANTOSH SHARMA S/O SHRI KANHAIYA LAL SHARMA Vs. STATE OF RAJASTHAN THROUGH P.P.
January 4, 2017
SANWANTARAM SON OF SHARVAN Vs. STATE OF RAJASTHAN
January 10, 2017
SAPNA Vs. NEERAJ KHANDELWAL
December 15, 2017
SAPNA TIWARI Vs. SHIVDUTT SHARMA (PIYUSH SHARMA)
October 6, 2017
SARITA KUMARI DAUGHTER OF SHRI MAHAVEER PRASAD WIFE OF SHRI SUNIL KUMAR Vs. STATE OF RAJASTHAN
April 10, 2017
SARITA W/O BHEEM SINGH Vs. BHEEM SINGH S/O MANI RAM GODARA
August 9, 2017
SARITA W/O SHRI SURENDRA Vs. SUMITRA W/O LATE SHRI SURENDRA
May 10, 2017
SARJEET KAUR Vs. BAHADAR RAM
January 20, 2017
SAROJ MEENA WIFE OF SHRI SHYAM BIHARI Vs. SMT. MEERA BAI AVASTHI WIFE OF SHRI GHANSHYAM AVASTHI
May 26, 2017
SARPANCH, GRAM PANCHAYAT Vs. BOARD OF REVENUE, RAJASTHAN, AJMER
March 27, 2017
SATISH CHANDRA MAHAVAR Vs. STATE OF RAJASTHAN
May 25, 2017
SATISH KUMAR Vs. UNION OF INDIA & ORS
July 6, 2017
SATISH KUMAR Vs. STATE OF RAJASTHAN
July 27, 2017
SATISH KUMAR SHARMA Vs. STATE OF RAJASTHAN THROUGH P P
February 7, 2017
SATISH VALMIKI S/O KANNIRAM VALMIKI Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY TO GOVERNMENT
June 2, 2017
SATPAL @ SATVEER Vs. STATE OF RAJASTHAN
February 9, 2017
SATPAL SON OF SHRI LAL CHAND SAHARAN BY CASTE SAHARAN Vs. ORIENTAL BANK OF COMMERCE
February 7, 2017
SATVEER SON OF LALMAN Vs. STATE OF RAJASTHAN
August 30, 2017
SATVINDER SINGH Vs. STATE OF RAJASTHAN
May 16, 2017
SATYA NARAIN GURJAR Vs. CENTRAL BANK OF INDIA, MUMBAI
February 3, 2017
SATYA NARAIN SHARMA Vs. STATE OF RAJASTHAN
February 22, 2017
SATYA NARAYAN Vs. PARBODH SHARMA
September 7, 2017
SATYA NARAYAN Vs. STATE OF RAJASTHAN
April 28, 2017
SATYA NARAYAN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 9, 2017
SATYA NARAYAN KOOLWAL S/O LATE SHRI JAGANNATH PRASAD Vs. DEV VART JANGIR SON OF SHRI OM PRAKASH JANGIR
April 6, 2017
SATYA PRAKASH @ PRAKASH DHOBI Vs. STATE OF RAJASTHAN
January 11, 2017
SATYA PRAKASH GUPTA Vs. STATE OF RAJASTHAN
January 13, 2017
SATYANARAIN S/O CHATARBHUJ Vs. STATE OF RAJASTHAN
October 9, 2017
SATYANARAIN S/O SHRI MAHADEV PRASAD Vs. STATE OF RAJASTHAN AND ORS.
May 25, 2017
SATYAPAL Vs. JUDGE, LABOUR COURT, JAIPUR AND OTHERS
November 9, 2017
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
May 17, 2017
SAWAI SINGH Vs. STATE OF RAJASTHAN
January 24, 2017
SAWAI SINGH @ SAWAI @ KHETU SON OF SHYOPAL Vs. STATE OF RAJASTHAN THROUGH PP
July 14, 2017
SAYARA W/O LATE YUSUF Vs. THE MOTOR ACCIDENT CLAIMS TRIBUNAL,
April 19, 2017
SBI GENERAL INSURANCE COMPANY LIMITED RAJ TOWER MIDDLE BLOCK SAHELI MARG Vs. UDAY LAL SON OF NATHU GAMETHI
May 12, 2017
SECRETARY Vs. DAYAL SINGH
October 27, 2017
SEEMA KUMARI Vs. KHEMA RAM
October 24, 2017
SEEMA MAHAWAR D/O ASHOK KUMAR MAHAWAR Vs. HANUMANT SINGH S/O MORE SINGH
April 11, 2017
SEEMA SONDHIYA Vs. PUSHPA BAI
October 13, 2017
SEEMA TAK D/O LATE SHRI CHOTU LAL TAK Vs. STATE OF RAJASTHAN
December 5, 2017
SEEMA THAKUR W/O LOKESH KUMAR Vs. LOKESH S/O ROOPCHAND
July 12, 2017
SEETA BAI Vs. STATE OF RAJASTHAN & ANR
December 12, 2017
SEM CHAND Vs. RAMGOPAL
July 7, 2017
SETH MURLIDHAR MANSINGHKA CHAIRITY TRUST Vs. RAJENDRA KUMAR SON OF SH. PREMSINGH JI BOHRA
October 4, 2017
SH. SATYANARAYAN. Vs. SUNDERLAL S/O RUGHNATH
September 4, 2017
SHABANA DINDOR W/O LATE SHRI HEMENDRA Vs. BOARD OF REVENUE
January 17, 2017
SHABBIR @ BABLU S/O LATE MOHAMMAD ISMILE Vs. MOHAMMAD YAKUB S/O LATE RAHAMTULLA SAIKH
January 30, 2017
SHAFI @ GABBA, S/O SHRI MAMMU KHAN Vs. NARCOTICS CONTROL BUREAU, JODHPUR ZONAL UNIT
April 24, 2017
SHAFI MOHAMMAD SON VALI MOHAMMAD Vs. STATE OF RAJASTHAN
August 8, 2017
SHAHJAD KHAN S/O MOHAMMAD SHARIF, AGED ABOUT 37 YEARS, B/C MUSLIM, R/O VILLAGE RIYABADI, DISTRICT NAGAR Vs. STATE OF RAJASTHAN
February 6, 2017
SHAILENDER S/O HETRAM Vs. UNION OF INDIA THROUGH SECRETARY
May 12, 2017
SHAILENDRA KUMAR S/O SHRI GORDHAN LAL Vs. SMT. LEENA LASHKAR
July 27, 2017
SHAIWALI PALIWAL WIFE OF SHRI SANJAY PALIWAL, CASTE BRAHMIN Vs. AXIS BANK LIMITED
November 28, 2017
SHAKEELA Vs. ANWAR KHAN
May 4, 2017
SHAKILA KHAN Vs. NARGIS KHAN
November 27, 2017
SHAMBHU DAYALA Vs. ASHOK KUMAR
May 12, 2017
SHAMBHUDAYAL @ SHAMBHU SINGH S/O RADHAKISHAN, Vs. THE STATE OF RAJASTHAN
August 11, 2017
SHAMBHULAL BAIRWA Vs. UNION OF INDIA, THROUGH CENTRAL NARCOTICS BUREAU
October 5, 2017
SHANKAR & ANR Vs. STATE OF RAJASTHAN
November 9, 2017
SHANKAR LAL Vs. STATE OF RAJASTHAN
August 9, 2017
SHANKAR LAL S/O SHRI TEJPAL Vs. RATAN SINGH S/O GHAMANDI SINGH
September 13, 2017
SHANKARIYA S/O MATHARIYA KANJAR, AGED MAJOR YEARS Vs. STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
January 11, 2017
SHANKER LAL S/O SHRI BHERU, BY CASTE NAIK, RESIDENT OF VILLAGE KHAJURIYA KHEDA, POLICE STATION RASHMI, DISTRICT CHITTORGARH Vs. THE STATE OF RAJASTHAN
March 24, 2017
SHANTI DEVI Vs. NATA RAM
April 20, 2017
SHANTI DEVI Vs. STATE OF RAJASTHAN & ORS
November 28, 2017
SHANTI DEVI W/O SHRI JASWANT SINGH JAT Vs. SMT. VIJAY LAXMI W/O SHRI ARVIND KATEWA
August 8, 2017
SHANTI LAL JOSHI S/O SHRI BRIJLAL SHRIMALI Vs. LALIT SHARMA S/O SHRI MADAN LAL SHARMA
March 28, 2017
SHANTI LAL S/O SH. LEHRU Vs. UNION OF INDIA THROUGH CBN, JODHPUR
October 10, 2017
SHANTI W/O LATE SHRI MOHAN LAL Vs. JAGDISH S/O LATE SHRI MOHAN LAL
April 24, 2017
SHARAD KUMAR Vs. KRISHAN KUMAR
October 12, 2017
SHARDA PAREEK Vs. ASTT COMMISSIONER OF I T AND ANOTHER
April 26, 2017
SHARIFA BIBI Vs. UNION OF INDIA
November 21, 2017
SHARVAN LAL S/O BHANWAR LAL Vs. STATE OF RAJASTHAN
August 4, 2017
SHARWAN KUMAR Vs. STATE OF RAJASTHAN
April 28, 2017
SHARWAN KUMAR SON OF SHRI BHAGWAN DAS Vs. THE STATE OF RAJASTHAN THROUGH PP
July 10, 2017
SHARWAN LAL SON OF SHRI BIRDA RAM Vs. STATE OF RAJASTHAN THROUGH PP AND ANR.
April 19, 2017
SHARWAN RAM JAT Vs. STATE OF RAJASTHAN
August 17, 2017
SHAUKAT SON OF SAWANT Vs. RAZZAK SON OF NOOR MOHMMAD
May 4, 2017
SHEKH SHAEED KHAN Vs. THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
December 15, 2017
SHEKHAR SHARMA S/O V.K. SHARMA Vs. UNIVERSITY OF RAJASTHAN
February 13, 2017
SHEOPAT RAM GODARA S/O LATE SHRI BHOORA RAM Vs. ADDITIONAL FOOD COMMISSIONER
August 24, 2017
SHER SINGH RAJPUT Vs. STATE OF RAJASTHAN
November 6, 2017
SHER SINGH S/O SHRI KISHAN LAL YADAV, AGED ABOUT 58 YEARS, R/O NAYA GAON, TEHSIL KISHANGARH, DISTRICT ALWAR (RAJ.) Vs. MANAGING DIRECTOR, RAJASTHAN SMALL INDUSTRIES CORPORATION LIMITED, UDYOG BHAWAN, TILAK MARG, C
April 4, 2017
SHER SINGH S/O SHRI MURARI LAL Vs. DINESH SINGH S/O KARAN SINGH
April 27, 2017
SHERA RAM S/O PUSARAM JAT Vs. THE STATE OF RAJASTHAN
June 29, 2017
SHIKHAR CHAND JAIN Vs. STATE OF RAJASTHAN
August 29, 2017
SHIMBHU RAM SON OF JAGMAL RAM Vs. RAJ. HOUSING BOARD THROUGH ITS CHAIRMAN
May 3, 2017
SHISHPAL S/O KURDA RAM Vs. STATE OF RAJASTHAN THROUGH DEPARTMENT OF WATER RESOURCES, GOVT OF RAJASTHAN, SECRETARIAT, RAJASTHAN, JAIPUR
November 14, 2017
SHIV CHARAN MEENA Vs. STATE OF RAJASTHAN
May 9, 2017
SHIV KUMAR AGARWAL S/O GULAB CHAND Vs. THE STATE OF RAJASTHAN
July 28, 2017
SHIV KUMAR THANVI Vs. STATE OF RAJASTHAN AND ANOTHER
September 18, 2017
SHIV RAM MEENA Vs. ABHISHEK MEENA & ANR.
May 31, 2017
SHIVRAJ DHOLI S/O SH. LADU Vs. STATE OF RAJASTHAN THROUGH PP
May 31, 2017
SHIVRAM SINGH CHOUDHARY S/O MOOLIRAM CHOUDHARY Vs. STATE OF RAJASTHAN THROUGH ITS PRINCIPAL SECRETARY
January 19, 2017
SHOBHA RAM S/O SHRI NETA RAM Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 25, 2017
SHOBHIT AGARWAL S/O SURENDRA KUMAR GARG Vs. STATE OF RAJASTHAN THROUGH P.P. AND ANR.
May 18, 2017
SHOUKAT KHAN SON OF RATI KHAN Vs. STATE OF RAJASTHAN THROUGH P P
February 22, 2017
SHRAVAN KUMAR S/O SHRI DHYALIRAM RUNGTA Vs. VIJAY KUMAR S/O SHRI SATISH KUMAR
February 3, 2017
SHRAVAN KUMAR SON OF NARAYAN Vs. DINESH S/O RAMDAYAL
July 11, 2017
SHREE ERCON PREFABS Vs. THE STATE OF RAJASTHAN
July 28, 2017
SHREE HANUTI HANUMAN JI MANDIR TRUST Vs. SHRI HANUTI HANUMAN SEVAK SAMITI BAVARI KOSHLYA DAS
February 14, 2017
SHREE KRISHAN AGARWAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY TO GOVT.
January 3, 2017
SHREE PARVATI METALS Vs. UNION OF INDIA
December 6, 2017
SHREE PRAKASH SHARMA Vs. GENERAL PUBLIC AND OTHERS
November 18, 2017
SHRI ABDUL SALIM AND OTHERS Vs. SAYEED ALAM
November 7, 2017
SHRI BALAJI INDUSTRIAL PRODUCTS LIMITED, 48, INDUSTRIAL AREA, JHOTWARA, JAIPUR Vs. AIA ENGINEERING LIMITED,
October 25, 2017
SHRI BHANWAR LAL Vs. STATE OF RAJASTHAN
May 11, 2017
SHRI BHANWAR LAL S/O SHRI GOPRAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY (LAW LEGISLATIVE) DRAFTING DEPARTMENT
May 11, 2017
SHRI BHANWAR LAL S/O. SHRI HARDEVA, AGED ABOUT 37 YEARS, R/O SEJDA KI DHANI, TAN BHILUNDA, TEHSIL LAXMANGARH, DISTRICT SIKAR (RAJ.) Vs. THE JUDGE LABOUR COURT NO.2, RAJASTHAN, JAIPUR
February 9, 2017
SHRI C.K. BALJEE, R/O 150, CORPORATE TOWER Vs. STATE OF RAJASTHAN THROUGH P.P.
February 9, 2017
SHRI CEMENT LTD Vs. BANGAR CEMENT WORKS UNION & ORS
August 10, 2017
SHRI DIGAMBER JAIN PANCHAYAT MAHAVEER MANDIR TRUST Vs. MAHAVEER S/O SHRI RATANLAL GOYAL
November 1, 2017
SHRI JAGDISH, SON OF KISHAN LAL JI, AGED 49 YEARS AND ORS. Vs. SHRI PRAMOD KUMAR SON OF BHANWARLAL KOTHARI, RESIDENT OF DHORA MOHALLA, KANKROLI, DISTT. RAJSAMAND AND ORS.
January 17, 2017
SHRI JEEWAN RAM, SON OF SHRI SUKHDEV RAM Vs. STATE OF RAJASTHAN
February 15, 2017
SHRI KAILASH S/O. NEEL KANTH BRAHMAN Vs. SHRI RAM NIWAS S/O. NATHU RAM JAT
July 3, 2017
SHRI KAMAL MOHAN GUPTA Vs. ADDITIONAL DIRECTOR INCOME TAX, DIT UNIT 1(1) AIU, AAYAKAR BHAVAN, KOLKATA
February 23, 2017
SHRI LAL CHAND S/O SURAJMAL MINOR Vs. KARAN SINGH S/O DAULAT SINGH RAJPUT
May 25, 2017
SHRI LAL SINGH Vs. SHRI RAM SINGH & ANR
July 6, 2017
SHRI LAXMI NARAYAN, NEAR KHOR DARWAJA MORI WALON KI DHANI Vs. COMMISSIONER OF INCOME TAX, JAIPUR II, NEW CENTRAL REVENUE BUILDING, STATUE CIRCLE
November 7, 2017
SHRI LOKESH SINGH @ SANNU Vs. STATE OF RAJASTHAN
January 30, 2017
SHRI MEHARISHI DADHICH SANSKRIT TEACHER TRAINING COLLEGE, KESHAVPURA, KOTA Vs. STATE OF RAJASTHAN THROUGH PRINCIPAL SECRETARY HIGHER EDUCATION
July 14, 2017
SHRI NARAYAN DAS JI BANSAL S/O SHRI MANGI LAL JI BANSAL Vs. RAJESH KUMAR S/O SHRI HAR LAL B/C JAT
December 19, 2017
SHRI OMPRAKASH SHARMA Vs. SOUTH ASIAN HOSPITALITY SERVICES PVT. LTD.
August 11, 2017
SHRI PASHUPATI GAUSHALA Vs. STATE GOVERNMENT OF RAJASTHAN
May 12, 2017
SHRI PRAKASH CHAND DHADDA Vs. THE INCOME TAX SETTLEMENT COMMISSION
June 9, 2017
SHRI RADHEY SHAYAM S/O SHRI BIRDI CHAND BOHRA Vs. BRAJESH KUMAR S/O SHRI POONAM CHAND GAUR
February 10, 2017
SHRI RAMASHANKAR S/O LATE SHRI RAMSWAROOP GRAND SON OF SHRI BADRI NARAYAN Vs. HONBLE ADDITIONAL DISTRICT JUDGE
November 21, 2017
SHRI SARWAN SINGH Vs. THE STATE OF RAJASTHAN
January 5, 2017
SHRI SHANTI MAL Vs. SMT. NIRMALA W/O SHRI GAUTAM RAJ MEHTA
August 21, 2017
SHRI SONANA KHETLAJI (SHRI KSHETRAPALJI) TRUST COMMITTEE Vs. STATE OF RAJASTHAN
April 24, 2017
SHRI SWETAMBER JAIN VIDHYALLAYA Vs. STATE OF RAJ & ORS
January 4, 2017
SHRI TULSI RAM DANGI S/O. SHRI RABBAJI DANGI Vs. SHRI MANOJ KUMAR S/O. SHRI AMARNATH
January 3, 2017
SHRI VINOD KUMAR SHARMA SON OF SHRI MANOHAR LAL SHARMA Vs. CHIEF MANAGER
August 18, 2017
SHRIRAM GEN INSURANCE COMPANY Vs. SURAJKARAN S/O SHRI RAMPRATAP
July 25, 2017
SHRIRAM GENERAL INSURANCE COMPANY Vs. BERAM SINGH AND ORS
February 6, 2017
SHRIRAM SEEDS PVT. LTD. Vs. SMT. CHHAWLI
September 4, 2017
SHRIYA S/O BHONRA Vs. GRAM PANCHAYAT RANOLI, TEHSIL SIKARAI
July 10, 2017
SHUBHAM SHARMA Vs. STATE OF RAJASTHAN
November 20, 2017
SHYAM BABU PAREEK S/O LATE SHRI RADHEY SHYAM PAREEK & ORS. Vs. STATE OF RAJASTHAN & ORS.
July 5, 2017
SHYAM KUMAR S/O SHRI KHETA RAM JI GOYAL Vs. SURENDRA KUMAR GOYAL S/O SHRI KHETA RAM JI GOYAL
March 2, 2017
SHYAM KUMAR SAINI SON OF GOVIND RAM SAINI Vs. STATE OF RAJASTHAN THROUGH PRINCIPLE SECRETARY FINANCE, GOVERNMENT SECRETARIAT
October 14, 2017
SHYAM LAL Vs. STATE OF RAJASTHAN THROUGH PP
September 12, 2017
SHYAM LAL Vs. STATE OF RAJASTHAN
October 13, 2017
SHYAM LAL MEENA Vs. STATE OF RAJASTHAN
November 15, 2017
SHYAM LAL S/O SHRI GOPAL LAL SHARMA Vs. MAHAVEER KUMAR S/O SHRI PYAR CHAND JI JAIN
May 18, 2017
SHYAM LAL S/O SHRI MITHA LAL Vs. STATE OF RAJASTHAN THROUGH P.P.
November 15, 2017
SHYAM LAL VAISHNAV S/O SHRI JAIRAM DAS VAISHNAV Vs. STATE OF RAJASTHAN
May 11, 2017
SHYAM SHIKSHAN SANSTHAN Vs. PANDIT DEENDAYAL UPADHYAYA SHEKHAWATI UNIVERSITY
July 20, 2017
SHYAM SINGH S/O HEM SINGH Vs. STATE OF RAJASTHAN
April 17, 2017
SHYAM SUNDAR SHARMA S/O SHRI LAXMAN PRASAD Vs. STATE OF RAJASTHAN
February 7, 2017
SHYAM SUNDER Vs. SURJEET SINGH
June 6, 2017
SHYAM SUNDER @ MANGAT RAM Vs. STATE OF RAJASTHAN TROUGH P.P. AND ANOTHER
April 18, 2017
SHYAM SUNDER S/O MAHAVEER PRASAD Vs. STATE OF RAJASTHAN
July 21, 2017
SHYAM SUNDER S/O SHRI CHETAN DAS KHADRIA Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, DEPARTMENT OF LOCAL SELF SECRETARIAT,JAIPUR
March 30, 2017
SHYONATH Vs. STATE OF RAJASTHAN
September 1, 2017
SHYOPAL S/O SHRI GHEESA RAM @ GHASI RAM Vs. THE STATE OF RAJASTHAN
February 14, 2017
SHYOPAT RAM BANSAL Vs. SHIVBHAGWAN S/O SHRI KISHAN LAL
February 17, 2017
SIDDARTH ORGANIZATION Vs. DHABARIYA AGLOMERATES PVT LTD AND ORS
June 2, 2017
SIKANDAR KHAN PATHAN S/O AKHTAR SHAH PATHAN Vs. STATE OF RAJASTHAN
October 12, 2017
SIMPARK INFRASTRUCTURE PVT. LTD. Vs. JAIPUR MUNICIPAL CORPORATION PANDIT DEENDAYAL UPADHYAYA BHAWAN
May 26, 2017
SITA RAM Vs. STATE OF RAJASTHAN & ORS
November 29, 2017
SITA RAM BHAMA S/O LATE SHRI DEVI DUTT VERMA (BHAMA) Vs. RAMVATAR BHAMA S/O LATE SHRI DEVI DUTT VERMA (BHAMA)
January 23, 2017
SITA RAM MEENA Vs. COLLECTOR, JAIPUR
April 17, 2017
SITA RAM S/O SHRI HANUMAN, BY CASTE YADAV, R/O VILLAGE GHEVTA, POLICE STATION VIRAT NAGAR, DISTRICT JAIPUR (RAJASTHAN) Vs. THE STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
February 1, 2017
SITA RAM SWAMI Vs. STATE OF RAJASTHAN
October 12, 2017
SITARAM Vs. RADHEY SHYAM VAISHNAV (RAJASTHAN)(JAIPUR BENCH)
July 3, 2017
SITARAM Vs. THE LABOUR COURT NO. 2, NEAR N.E.I. HASANPURA
October 6, 2017
SIYA Vs. STATE OF RAJASTHAN
June 6, 2017
SIYARAM @ SHIVKUMAR @ SHIVLA S/O SHRI MULARAM, BY CASTE JAT GORCHHIYA, RESIDENT OF JHADISAR, POLICE STATION, NAGAUR, DISTRICT NAGAUR Vs. STATE OF RAJASTHAN
February 1, 2017
SIYARAM MEENA S/O SH. KISHAN LAL MEENA Vs. STATE OF RAJASTHAN THROUGH PP
February 2, 2017
SIYARAM S/O. RAGHUVEER Vs. RATAN AND OTHERS
August 24, 2017
SMS INVESTMENT CORPORATION PVT. LTD. Vs. STATE OF RAJASTHAN
July 7, 2017
SMT CHAIL KANWAR & ANR Vs. STATE
December 1, 2017
SMT CHAND KANWAR (SINCE DECEASED) THROUGH HER LEGAL HEIR Vs. STATE OF RAJASTHAN THROUGH THE REVENUE SECRETARY, GOVT. OF RAJASTHAN, SECRETARIAT JAIPUR
January 31, 2017
SMT GINNI DEVI AND ORS Vs. SMT SADA KANWAR AND ORS
December 11, 2017
SMT KAILASH DEVI Vs. STATE
November 29, 2017
SMT KAMLA W/O LATE SHRI RAMJILAL Vs. ROHITASH KUMAR S/P KEDAR SINGH
January 18, 2017
SMT MEWA DEVI W/O SHRI POKHARRAM Vs. BABULAL S/O GHADSIRAM
January 6, 2017
SMT NIDHI SHARMA, WIFE OF SHRI AJAY SHARMA Vs. HANUMAN SAHAI SHARMA
March 21, 2017
SMT POOJA SAXENA Vs. VIVEK MATHUR
November 29, 2017
SMT PREM DEVI, WIFE OF LATE SHRI RAM PAL SHARMA Vs. SHRI MURLI MANOHARJI SEWASAMITI PANCHAYAT KUMAHARAN,
May 24, 2017
SMT RENU KANWAR ALIAS TEENA Vs. GANGA SINGH SHEKHAWAT @ PRAMOD
May 30, 2017
SMT SEEMA AGARWAL W/O SHRI ANIL AGARWAL Vs. STATE BANK OF BIKANER AND JAIPUR
March 3, 2017
SMT VISHAN DEVI Vs. TARACHAND
December 19, 2017
SMT. ANCHI DEVI W/O SHIV RAM @ SUVA RAM SALVI AND ORS. Vs. SHRI ISLAM S/O MEHTAB KHAN
August 29, 2017
SMT. ANCHI DEVI WIFE OF SHRI SHIVLAL GADARI DAUGHTER OF SHRI JODHA GADARI Vs. SHIVLAL SON OF SHRI KAJOD GADARI
September 5, 2017
SMT. ANITA DAIYA Vs. BEER SINGH KATARIA
December 5, 2017
SMT. ANITA DHARAM WIFE OF SHRI VINOD KUMAR AND DAUGHTER OF SHRI BABU LAL NENIWAL Vs. VINOD KUMAR SON OF SHRI BADRI NARAIN
December 14, 2017
SMT. ANNU WIFE OF SHRI SHYAM LAL Vs. THE STATE OF RAJASTHAN
March 2, 2017
SMT. ANSHU MALA DAVID WIDOW OF LATE SHRI DAVID INNOCENT BERISTO AND DAUGHTER OF LATE SHRI SAMUAL G. PAUL Vs. SHRI ANISH PAUL & ANR.
January 4, 2017
SMT. ASHA BALDWA Vs. RAM GOPAL
September 13, 2017
SMT. ASHALATA SINGHVI W/O SH. KHUBI LAL SINGHVI Vs. GAJENDRA SINGH PADIYAR S/O SH. NANDKISHOR SINGH PADIYAR
May 29, 2017
SMT. ASMEENA W/O. WAHID KHAN Vs. STATE OF RAJASTHAN
May 12, 2017
SMT. ASU DEVI & ORS. Vs. PRABHU DAN & ORS.
April 25, 2017
SMT. BALI DEVI W/O SHRI BHAGWANA RAM Vs. CHHAGAN LAL SON OF SHRI HARIDAS
February 14, 2017
SMT. BATUL BANO WIFE OF LATE SHRI ISAMAIL KHAN Vs. SMT. BISMILLAH WIFE OF SHRI MANOHAR
August 29, 2017
SMT. BEBI Vs. STATE OF RAJASTHAN
February 27, 2017
SMT. BHANWARI KUMARI D/O SHRI THAKRA RAM Vs. THE STATE OF RAJASTHAN
July 28, 2017
SMT. BHIRAWAN BAI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR
May 15, 2017
SMT. BISHMILLA W/O SH. MASAN BUX SILAWAT MUSALMAN Vs. WAHIDUDDIN SON OF SH. RAHIM BUX
July 27, 2017
SMT. CHANDAN DEVI D/O SHRI MADAN LAL JI Vs. GYAN CHAND KOTHARI S/O SHRI RAJMAL KOTHARI
June 2, 2017
SMT. CHANDRAKALA W/O SHRI NANDLAL D/O SH. BADRI SINGH Vs. STATE OF RAJASTHAN AND ANOTHER
May 15, 2017
SMT. CHOTI DEVI Vs. STATE OF RAJASTHAN
May 26, 2017
SMT. CHUNNI DEVI W/O LATE SH. LADHU RAM Vs. SAIYAD HUSSAIN S/O MOHD. YUSUF
March 3, 2017
SMT. DAKSHA W/O VINOD CHANDRA Vs. STATE OF RAJASTHAN THROUGH
February 10, 2017
SMT. DHEMA Vs. RAKESH
January 11, 2017
SMT. DROPADI MEENA W/O SHRI BHARAT SINGH AGED ABOUT 36 YEARS, R/O KHEDLA GADALI, WARD NO.4, TEHSIL/ PANCHAYAT SAMITI MAHUWA, DISTRICT DAUSA RAJASTHAN Vs. SMT. VANDANA MEENA W/O SHRI RAJENDRA MEENA, AGED ABOUT 36 YEARS, BY CASTE MEENA, RESIDENT OF KHEDLA GADALI, WARD NO.4 TEHSIL/ PANCHAYAT SAMITI MAHUWA, DISTRICT DAUSA RAJASTHAN.
March 23, 2017
SMT. GANGA HURKAT W/O LT. HARIPRASAD Vs. DILIPSINGH S/O BHANWAR SINGH
August 22, 2017
SMT. GAYATRI TIWARI Vs. STATE OF RAJASTHAN
April 10, 2017
SMT. GEETA D/O SHRI MANGAL SINGH W/O RAGHUVEER SINGH Vs. RAGHUVEER SINGH S/O SHRI CHUTTAN LAL
July 17, 2017
SMT. GEETA KANWAR WIFE OF KALYAN SINGH AND OTHERS Vs. SAMPATLAL SON OF BHANWARLAL PATWA AND OTHERS
May 9, 2017
SMT. GHEESI MEENA W/O SHRI NATHU RAM MEENA Vs. SMT. MANJU MEENA W/O SHRI KAILASH CHAND MEENA
November 7, 2017
SMT. GUDDI W/O SHRI MAHENDRA Vs. STATE OF RAJASTHAN
February 7, 2017
SMT. GURJEET KAUR W/O VISHAL SINGH D/O CHARANJEET SINGH Vs. VISHAL SINGH S/O SARDAR TEJ SINGH LABANA SIKH
May 16, 2017
SMT. HARSHA JETHWANI W/O SHRI DEEPAK JETHWANI, AGED 26 YEARS, BY CASTE SINDHI, RESIDENT OF PLOT NO.917, 9TH D ROAD, SARDARPURA, JODHPUR Vs. SMT. RENU VEDI W/O SHRI GAURAV VEDI, BY CASTE PUNJABI, RESIDENT OF A
January 9, 2017
SMT. HEMLATA WIFE OF RAMAN LAL BAMANIYA Vs. STATE OF RAJASTHAN
January 3, 2017
SMT. JAMMU DEVI Vs. STATE OF RAJASTHAN & ANR
December 12, 2017
SMT. JOGENDRA KAUR WIFE OF LATE SH. GURDYAL SINGH Vs. BOARD OF REVENUE
April 6, 2017
SMT. JUBEDA BANU W/O. LATE SHRI MOHD. RAFIQUE Vs. RAMAVTAR S/O. PURANMAL
July 10, 2017
SMT. JYOTI MANOHAR LAL SAINI Vs. THE RAJASTHAN STATE ROAD TRANSPORT CORPORATION
February 8, 2017
SMT. JYOTI SARANGDAWOT Vs. KAMLENDRA SINGH
October 4, 2017
SMT. KALA DEVI Vs. PRAVEEN SURANA
February 16, 2017
SMT. KALLI MEENA W/O SHRI KAJOD MEENA Vs. REKHA DEVI DHANKA W/O SHRI BABU LAL DHANKA
May 1, 2017
SMT. KAMLA Vs. GOVIND KUMAR
November 21, 2017
SMT. KAMLA DEVI Vs. SAMPAT SINGH & ORS
July 6, 2017
SMT. KAMLA W/O SHRI PHARSARAM Vs. STATE OF RAJASTHAN
October 30, 2017
SMT. KAMLA WIFE OF BANSHI LAL Vs. STATE OF RAJASTHAN
January 27, 2017
SMT. KAMLA YADAV WIFE OF LATE SHRI KRISHNA LAL YADAV Vs. PUNJAB NATIONAL BANK THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR
January 10, 2017
SMT. KAMLESH Vs. RANJEET SINGH
January 10, 2017
SMT. KAMLESH W/O LATE SHRI MUKESH KUMAR Vs. PURNA CHAND YOGI SON OF SHRI HANUMAN PRASAD
February 15, 2017
SMT. KANCHAN DEVI, WIFE OF SHRI BHAGWAN SAHAI SHARMA Vs. PANDIT SHRI PREM VALLABH SHARMA ALIAS MANOHAR, ADOPTED SON OF SHRI RADHA VALLABH SHARMA,
May 5, 2017
SMT. KHATOON W/O SHRI RAMJAN KHAN D/O NIJAMUDDIN Vs. RAMJAN KHAN S/O SHRI USMAN KHAN
April 19, 2017
SMT. KIRAN W/O SHANTI LAL SONI Vs. STATE OF RAJASTHAN
August 28, 2017
SMT. KOSHI MIGLANI W/O PRAMOD MIGLANI Vs. STATE OF RAJASTHAN THROUGH THE ITS SECRETARY,URBAN DEVELOPMENT AND HOUSING DEPARTMENT,SECRETARIAT,JAIPUR
January 3, 2017
SMT. KRISHNA BHASEEN Vs. APPELLATE RENT TRIBUNAL AJMER
April 19, 2017
SMT. KRISHNA KAWAR W/O SURENDRA SINGH CHOUHAN Vs. PRATAP SINGH S/O BHAWAR SINGH JI DEVDA
May 18, 2017
SMT. LALITA Vs. MOTOR ACCIDENT CLAIM TRIBUNAL, NAGAUR
January 6, 2017
SMT. LAXMI W/O. MOHAN RAM Vs. BOARD OF REVENUE FOR RAJASTHAN AT AJMER
March 20, 2017
SMT. LEELA BEN W/O SH. PRATAP SINGH RAJPUT Vs. SMT. MANJU BEN W/O LT. SH. SHANKER LAL PRAJAPAT
August 8, 2017
SMT. LEELA DEVI WIFE OF LATE SHRI FATEH RAJ JI DHOBI Vs. SMT. KAMLA W/O SHRI DEEN DAYAL JI CHOUDHARY
July 24, 2017
SMT. LEENA W/O SUNIT DUTT Vs. SUNIL DUTT S/O VISHNU DUTT
April 17, 2017
SMT. LILAWATI W/O SHI SHYAM LAL CHITODIYA Vs. SHRI SHYAM LAL CHITODIYA S/O SHRI LADU RAM CHITODIYA
July 28, 2017
SMT. MADHU MISRA W/O LATE SH. GIRIDHAR GOPAL MISRA Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENCE
April 10, 2017
SMT. MAGAN KANWAR, WIFE OF SHYAM SINGH, DAUGHTER OF RAM SINGH Vs. SHYAM SINGH, SON OF SHIV PRASAD SOLANKI
November 30, 2017
SMT. MANBHAR DEVI Vs. SHRI SATYA NARAIN SHARMA
April 26, 2017
SMT. MANJU SWAMI Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
March 8, 2017
SMT. MANNI DEVI WIFE OF SHRI SHRAVANLAL Vs. STATE OF RAJASTHAN
September 5, 2017
SMT. MEEMA DEVI WIDOW OF LATE SH. UMEDA RAM Vs. SANG SINGH S/O. SHRI MANGAL SINGH
July 11, 2017
SMT. MEENA Vs. BHARAT KUMAR, S/O PUKHRAJ JI, B/C RAWAL
May 15, 2017
SMT. MEENA Vs. SHRI DEEPAK DAVE
October 5, 2017
SMT. MEENA JAIN AND OTHERS Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
September 6, 2017
SMT. MEENA MEENA AND OTHER Vs. STATE OF RAJASTHAN AND OTHER
December 15, 2017
SMT. MEENA SHARMA, WIDOW OF DHUJI RAM SHARMA Vs. BABU LAL , SON OF RAM NATH SHARMA
October 6, 2017
SMT. MEERA BHARGAVA Vs. JAIPUR VIDYUT
March 10, 2017
SMT. MEERA DEVI WIFE Vs. SMT. SHREEDEVI BAI MEENA
September 19, 2017
SMT. MEETA SHARMA W/O SHRI SHASHIKANT BHARDWAJ D/O LATE SHRI LAXMIKANT SHARMA Vs. SHASHIKANT BHARDWAJ SHASHIKANT BHARDWAJ S/O LATE SHRI RAM SHARMA
July 24, 2017
SMT. MITHU DEVI Vs. SMT. INDUBALA @ SHEELA
July 13, 2017
SMT. MOHANI DEVI W/O LATE SHRI JAIN CHAND BARI Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION LTD. HEAD QUARTER PARIVAHAN MARG, JAIPUR THROUGH CHAIRMAN
November 1, 2017
SMT. NALINI PARAKH Vs. RAJ SINGH
October 24, 2017
SMT. NANDANI SINGH W/O SHRI RANVIJAY SINGH Vs. RAN VIJAY SINGH S/O BAHADUR SINGH
August 30, 2017
SMT. NARAYANI DEVI Vs. STATE OF RAJASTHAN & ORS
November 28, 2017
SMT. NARBADA Vs. ASHOK
May 18, 2017
SMT. NARBADA DEVI W/O LATE DEVI SINGH Vs. SHRI BHAGAT RAM S/O SHRI SHYO LAL
February 16, 2017
SMT. NATHI BAI Vs. THE ASST. ENGINEER (O & M), JAIPUR VIDHYUT VITRAN NIGAM LIMITED
September 19, 2017
SMT. NAZMA W/O SHRI ABDUL GAFFAR KAJI Vs. ABDUL GAFFAR S/O SHRI FAQRUDDIN KAJI
September 19, 2017
SMT. NEELAM KANWAR Vs. GIRDHAR SINGH DAHIYA
February 10, 2017
SMT. NEELAM W/O KAMLESH KUMAR @ K.K. Vs. LEGAL REPRESENTATIVES OF ARJUN BHAI S/O SH. RAMJI BHAI
August 17, 2017
SMT. NEETU KUMARI D/O SHRI KAILASH KHATRI Vs. SHRI RAJENDRA KUMAR SALVI
April 30, 2017
SMT. NEETU KUMARI D/O SHRI KAILASH KHATRI W/O SHRI RAJENDRA KUMAR SALVI Vs. SHRI RAJENDRA KUMAR SALVI S/O SHRI MAGAN LAL SALVI
April 3, 2017
SMT. NIRMLA W/O KAILASH CHANDRA SUTHAR Vs. THE STATE OF RAJASTHAN AND ORS.
April 19, 2017
SMT. NISHA VERMA W/O SHRI RAM PANWAR D/O. SH. RADHEY SHYAM VERMA Vs. SHRI RAM PANWAR, S/O. SH. MALI RAM
November 29, 2017
SMT. PHOOL KANWAR W/O SHRI NARAYAN SINGH Vs. STATE OF RAJASTHAN AND ANR.
April 13, 2017
SMT. PINKI D/O NARAIN SINGH Vs. SHRI VINOD KUMAR S/O SHRI RADHEY SHYAM KABRA AND OTHERS
May 9, 2017
SMT. PINKI DEVI W/O SH. MAHENDRA KUMAR DHENWAL Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY, LOCAL SELF GOVERNMENT, SECRETARIAT, JAIPUR AND OTHERS
March 28, 2017
SMT. PRABHADEVI SINGHVI Vs. UNION OF INDIA
March 9, 2017
SMT. PRAMJEET WIFE OF SHRI VIJAY SINGH Vs. DARSHANA BAI WIFE OF RAMESH CHAND
May 5, 2017
SMT. PRATIBHA SINGHAL Vs. BANK OF BARODA
April 13, 2017
SMT. PREM KANWAR W/O. LATE SHRI SHRAVAN SINGH AND ORS. Vs. HARI KRISHAN @ HARI KISHAN
August 25, 2017
SMT. PUSHPA DEVI W/O SHRI MANAK LAL JAIN Vs. THE STATE OF RAJASTHAN
September 6, 2017
SMT. PUSPHA Vs. MUKESH CHANDRA BHATT
December 13, 2017
SMT. RADHA BAI Vs. STATE OF RAJASTHAN
April 20, 2017
SMT. RADHA DEVI W/O SHRI JASSA RAM Vs. STATE OF RAJASTHAN
July 26, 2017
SMT. RAJ KUMARI SHARMA D/O LATE SHRI BRIJ MOHAN SHARMA W/O SHRI MUTHRESH CHAND SHARMA Vs. MANAGING DIRECTOR, JAIPUR VIDYUT VITRAN NIGAM, VIDYUT BHAWAN, JAIPUR
December 1, 2017
SMT. RAJANI GOEL Vs. SHREE GANDHI SHIKSHAN SAMITA
January 17, 2017
SMT. RAJESHWARI DEVI W/O SH. BAHADUR SINGH Vs. ADDITIONAL CHIEF JUDICIAL MAGISTRATE (RENT TRIBUNAL)
January 24, 2017
SMT. RAJJO D/O LATE SHRI MANI RAM, W/O SHRI BALRAM, AGED ABOUT 45 YEARS, R/O CHAK 16 JSN, DHANI RAJPURIYA, TEHSIL, NOHAR, DISTRICT HANUMANGARH, RAJASTHAN Vs. SATISH KUMAR S/O SHRI RAM PRATAP, B/C MEGHWAL, R/O FEFANA, TEHSIL NOHAR, DISTRICT HANUMANGARH, RAJASTHAN
January 16, 2017
SMT. RAJKUMARI Vs. LATE SHRI GOVIND RAM, S/O LATE SHRI MOHANLAL BRAHMIN (DEEDWANIA)
January 6, 2017
SMT. RAMDULARI W/O SHRI BHAGWAN SAHAI Vs. BUNDU KHAN S/O SHRI BASHIR KHAN
May 22, 2017
SMT. RAMESHWARI DEVI WIFE OF LATE SHRI RAMJI LAL Vs. THE STATE OF RAJASTHAN, THROUGH PRINCIPAL SECRETARY, HOME DEPARTMENT, GOVERNMENT OF RAJASTHAN, JAIPUR
May 31, 2017
SMT. RAMI DEVI Vs. STATE OF RAJASTHAN
October 4, 2017
SMT. RASHMI KRISHNA Vs. M/S LIPI DATA SYSTEM LTD.
February 7, 2017
SMT. RASHMI SAXENA WIFE OF SHRI NAVEEN SAXENA, RESIDENT OF BB Vs. SURESH PRAKASH SAXENA S/O SHRI PANNA LAL SAXENA, AGED ABOUT 65 YEARS, R/O BB
February 23, 2017
SMT. REKHA Vs. GOPIKISHAN
May 30, 2017
SMT. RENUKA W/O SHRI KALULAL MEENA Vs. THE STATE OF RAJASTHAN & ANOTHER
May 18, 2017
SMT. RESHMA W/O SHRI SIRAJUDDIN Vs. THE STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF RAJASTHAN, SECRETARIAT, JAIPUR
May 18, 2017
SMT. RITU MISHRA Vs. SHRI BRIJESH NAGAR
November 9, 2017
SMT. RUKMA DEVI Vs. NEMI CHAND
November 3, 2017
SMT. RUKMANI JAIN, W/O GOPAL JAIN, R/O BASAI, MUMBAI, MAHARASHTRA Vs. MOHD. FROOQ, S/O SIRAJ MOHD., AGED 47 YEARS, R/O
January 10, 2017
SMT. SANTOSH Vs. SMT. MALTI DEVI
September 19, 2017
SMT. SANTOSH DEVI Vs. RAVINDER SINGH & ANR.
July 20, 2017
SMT. SAPNA SHARMA Vs. STATE OF RAJASTHAN
November 30, 2017
SMT. SARBATI W/O SH. RAGHUVEER SINGH Vs. SMT. RUKSANA W/O ABDUL GANI
April 27, 2017
SMT. SARITA DALMIYA W/O SHIV GOPAL DALMIYA Vs. ASHISH LODHA S/O SHRI INDRA MAL JI LODHA,
September 6, 2017
SMT. SARITA SINGH Vs. DR. PRAMOD SINGH
December 15, 2017
SMT. SAROJ DEVI Vs. DY DIRECTOR S.I.B. (M.H.A.), JAIPUR
May 5, 2017
SMT. SAVITA W/O BHUPENDAR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
January 5, 2017
SMT. SAVITRI WIDOW OF BALVEER Vs. STATE OF RAJASTHAN
May 18, 2017
SMT. SAYAR KANWAR D/O LATE SHRI KISHORE SINGH JI, W/O LATE SHRI BHANWAR SINGH JI Vs. LATE ACHALARAM JI S/O TEJARAM JI THROUGH HIS LEGAL HEIRS
December 18, 2017
SMT. SEEMA JAIN Vs. MANOJ JAIN
July 14, 2017
SMT. SHABANA DINDOR W/O LATE SHRI HEMENDRA Vs. THE BOARD OF REVENUE, AJMER THROUGH ITS REGISTRAR
January 17, 2017
SMT. SHAKIRA W/O LATE SHRI MAHFOOZ KHAN Vs. STATE OF RAJASTHAN
December 7, 2017
SMT. SHANNO DEVI W/O SHRI RAMNATH CHOWDHARY Vs. SHRI SATISH CHOWDHARY S/O RAMNATH CHOWDHARY
November 17, 2017
SMT. SHANTI DEVI CHOPRA W/O LATE SHRI PRAKASH MAL CHOPTA Vs. KAILASH KALANI S/O LATE SHRI KANHAIYA LAL JI KALANI
May 1, 2017
SMT. SHANTI DEVI W/O LATE INDRACHAND Vs. CHIMANARAM MANTRI TRUST
August 8, 2017
SMT. SHANTI DEVI W/O LATE VYAPARILAL WADHWANI Vs. STATE OF RAJASTHAN
January 5, 2017
SMT. SHANTI W/O LATE SHRI MOHAN LAL Vs. JAGDISH S/O LATE SHRI MOHAN LAL
April 24, 2017
SMT. SHARDA CHOUDHARY W/O SAJJAN SINGH BY CASTE JAT SINCE DECEASED THROUGH HER LEGAL HEIRS Vs. MAL SINGH S/O KHUM SINGH BY CASTE RAWAT R/O AJMALA KA BADIYA, JASSA KHEDA, POLICE STATION BHEEL DISTRICT RAJSAMAND (DRIVER)
January 9, 2017
SMT. SHARDA W/O LATE SHRI NARAYAN LAL ALIKA, Vs. HARJI LAL ALIKA S/O ARJUN ALIKA
September 6, 2017
SMT. SHAYARA WIFE OF SHRI ABDUL REHMAN B/C MUSALMAN, R/O NAYA TALAB, INSIDE NAGORI GATE, JODHPUR Vs. STATE OF RAJASTHAN
January 3, 2017
SMT. SITA DEVI WIFE OF SHRI MEHATA Vs. THE STATE OF RAJASTHAN, THROUGH P. P.
March 7, 2017
SMT. SONA DEVI W/O SHRI BAL RAM Vs. JAG RAJ SINGH S/O SHRI BAKHTAWAR SINGH
June 6, 2017
SMT. SUA W/O LATE SHRI ROOPA RAM Vs. SHRI NARESH KUMAR S/O SHRI BALRAM
June 9, 2017
SMT. SUGAN BAI Vs. SMT. MANJU & ORS
December 1, 2017
SMT. SULOCHANA W/O SH. JAGDISH Vs. SMT. VIDHYADEVI W/O SH. KULDEEP SINGH
May 10, 2017
SMT. SUMTA @ SUNITA Vs. STATE OF RAJASTHAN
July 25, 2017
SMT. SUNITA Vs. PRADEEP BISHNOI
November 15, 2017
SMT. SUNITA BOHRA & ORS Vs. STATE & ORS
July 6, 2017
SMT. SUNITA DEVI AND ORS. Vs. STATE OF RAJASTHAN
December 20, 2017
SMT. SUNITA DEVI WIFE OF OMPRAKASH Vs. ANITA DEVI WIFE OF SHRI VIKRAM (WRONGLY MENTIONED AS VIKRAY IN THE IMPUGNED ORDER)
August 2, 2017
SMT. SUNITA DIWEDI W/O VINOD KUMAR SHARMA Vs. VINOD KUMAR SHARMA S/O LATE SHRI MURARI LAL SHARMA
September 7, 2017
SMT. SUPRIYA PARIHAR W/O SH. ASHU PARIHAR Vs. STATE OF RAJASTHAN
July 13, 2017
SMT. SURTANI W/O LATE SHRI SATAR KHAN, B/C MUSALMAN, R/O SANGRAM KI DHANI, RIVDI, TEHSIL FATEHGARH, DISTRICT JAISALMER, RAJASTHAN Vs. THE STATE OF RAJASTHAN
January 5, 2017
SMT. SURYA W/O LATE SH. LALU, BY CASTE CHARPOTA, R/O NADIYA, POLICE STATION AMBAPURA, DISTRICT BHILWARA. [PRESENTLY, LODGED IN CENTRAL JAIL, UDAIPUR] Vs. STATE OF RAJASTHAN
February 28, 2017
SMT. SUSHMA ARORA W/O SHRI BHUPENDRA KUMAR ARORA Vs. NATIONAL HIGHWAY AUTHORITY
July 24, 2017
SMT. SWATI SHARMA WIFE OF VINIT SHARMA Vs. VINIT SHARMA SON OF SHRI THAKURDUTT SHARMA
May 19, 2017
SMT. TULSI KHEMAWALA W/O SHRI SURESH KUMAR AGARWAL Vs. SMT PARVEEN ARYA W/O SHRI VISHUPAL ARYA
September 1, 2017
SMT. URMILA Vs. HARI MOHAN
February 14, 2017
SMT. VIDHYA DEVI W/O LATE BRIJ LAL MEENA Vs. BRANCH MANAGER, RELIANCE GENERAL INSURANCE CO. LTD.
May 17, 2017
SMT. VIJAY BAIJAL W/O SHRI AKHILESHWAR DAS BAIJAL Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER
October 23, 2017
SMT. VIJAY DEVI JAT Vs. SMT. NEERAJ JAT
January 2, 2017
SMT. VIJAY LAXMI W/O SHRI KAN SINGH Vs. KAN SINGH S/O LATE SHRI BHANWAR SINGH
July 4, 2017
SMT. VIJAYLAXMI Vs. HARENDRA KUMAR
October 5, 2017
SMT. VIMALA DEVI, WIDOW OF LATE SH. OM PRAKASH Vs. KALU RAM, S/O LADU RAM
May 23, 2017
SMT. VIMLA DEVI BRAHMIN Vs. STATE OF RAJASTHAN
April 3, 2017
SMT. VINITA W/O SHRI HIMANSHU AGARWAL Vs. HIMANSHU S/O SHRI BHANWAR LALJI AGARWAL
April 11, 2017
SMT. ZUBAIDA KHATOON W/O LT. SH. M.I. KHAN, AGED 54 YEARS Vs. NATIONAL INSURANCE COMPANY LIMITED, M.I. ROAD, JAIPUR
January 13, 2017
SMT.ANJU DEVI W/O RAMSAWAROOP MALI Vs. STATE OF RAJASTHAN
August 22, 2017
SMT.TAKSHSHILA DWIVEDI Vs. RAMESH CHANDRA NAGDA
January 27, 2017
SOHAN LAL Vs. SHAIKH ABDUL RAHMAN
May 9, 2017
SOHAN LAL MEENA S/O SH. LAXMI NARAYAN MEENA Vs. THE STATE OF RAJASTHAN
April 12, 2017
SOHAN LAL MEGHWAL Vs. STATE OF RAJ
October 27, 2017
SOHAN LAL S/O SH UMA RAM, BY CASTE SUTHAR Vs. STATE OF RAJASTHAN
October 23, 2017
SOHAN LAL S/O. SH. KAPOOR JI SUTHAR Vs. MUNICIPAL BOARD, JALORE
September 11, 2017
SOHAN SINGH SON OF DARSHAN SINGH Vs. THE STATE OF RAJASTHAN & ORS.
August 8, 2017
SONA RAM Vs. STATE OF RAJASTHAN
October 10, 2017
SONU @ JUN SON OF RAM LAL Vs. THE STATE OF RAJASTHAN
February 14, 2017
SONU @ SURENDRA S/O PRADEEP @ BHONDU B/C MEENA, R/O MANDLIKAPURA TAN SANTHA Vs. STATE OF RAJASTHAN THROUGH PP
May 8, 2017
SONU DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
February 10, 2017
SONU S/O SHRI RAM SEWAK Vs. MAHENDRA KUMAR S/O SHRI DHAN RAJ
April 20, 2017
SORAM BAI Vs. THE STATE OF RAJASTHAN THROUGH P.P.
March 6, 2017
SR DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX
February 1, 2017
SRI GAGANAGAR URBAN CO Vs. GURJEET SINGH S/O SHRI GYAN SINGH, B/C KAMBOZ SIKH, R/O PREM NAGAR, HANUMANGARH TOWN, DISTRICT HANUMANGARH
February 21, 2017
SRI KARANPUR KRAY VIKRAY SAHKARI SAMITI THROUGH ITS AUTHORISED OFFICER SATENDRA SINGH S/O SH. PANNA SINGH, 156 A BLOCK NO. 20, SRIKARANPUR, DISTRICT Vs. THE APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT, 1972 RAJASTHAN, JAIPUR
January 31, 2017
SRI RAM @ SANJAY S/O SHRI VARINGA RAM Vs. THE STATE OF RAJASTHAN
August 25, 2017
SRIKANT PROCESSORS PVT. LTD., F Vs. STATE OF RAJASTHAN
November 24, 2017
SRIMATI Vs. HEMLATA
April 26, 2017
STALLION RUBBERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE AND S.T., JAIPUR
October 25, 2017
STATE Vs. VINAY BANSAL
November 23, 2017
STATE Vs. TEJ SINGH & ORS.
July 4, 2017
STATE Vs. PREM SINGH & ORS.
August 30, 2017
STATE BANK OF BIKANER AND JAIPUR REGIONAL OFFICE, SAWAI MADHOPUR RAJASTHAN, THROUGH ITS REGIONAL MANAGER Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT, CGO BUILDING SECTOR
January 20, 2017
STATE OF RAJ Vs. CHANDRA RAM
July 3, 2017
STATE OF RAJ. Vs. BHANWAR LAL SEN
November 23, 2017
STATE OF RAJASTHAN Vs. SMT. DURGA KANWAR
November 23, 2017
STATE OF RAJASTHAN Vs. MAHAVEER BISHNOI
August 30, 2017
STATE OF RAJASTHAN Vs. BANE SINGH AND ORS
November 29, 2017
STATE OF RAJASTHAN Vs. BRAHMANAND AND ORS.
February 14, 2017
STATE OF RAJASTHAN Vs. MOHAMMAD KHURSHID USTA
January 23, 2017
STATE OF RAJASTHAN Vs. M/S. SIGMA ENGINEERING PVT. LTD.
January 30, 2017
STATE OF RAJASTHAN Vs. M/S. ASHOK HOTEL & RESTAURANT
April 17, 2017
STATE OF RAJASTHAN Vs. SMT. SEEMA SINGH
April 13, 2017
STATE OF RAJASTHAN Vs. DHAKA BAI
January 24, 2017
STATE OF RAJASTHAN Vs. SMT VISHAKHA DEVI
July 28, 2017
STATE OF RAJASTHAN Vs. JAGMAL SINGH
May 25, 2017
STATE OF RAJASTHAN Vs. LRS. OF LATE SHRI DHARMI CHAND JAIN
September 11, 2017
STATE OF RAJASTHAN Vs. SATYA NARAIN
November 1, 2017
STATE OF RAJASTHAN Vs. MOHD SULTAN AND OTHERS
October 25, 2017
STATE OF RAJASTHAN Vs. JASVEERSINGH JAT
November 16, 2017
STATE OF RAJASTHAN Vs. SHRI BABULAL SAINI
February 1, 2017
STATE OF RAJASTHAN Vs. KARMA & ORS
July 4, 2017
STATE OF RAJASTHAN Vs. RAJESH @ RAJU @ RAJESHWAR BHAGAT
January 31, 2017
STATE OF RAJASTHAN Vs. CHANDRA RAM
July 7, 2017
STATE OF RAJASTHAN Vs. JHANDU RAM, SON OF SHRI SHYOCHAND RAM
January 4, 2017
STATE OF RAJASTHAN Vs. NARAYAN LAL S/O KESARAM JI AND ORS.
January 17, 2017
STATE OF RAJASTHAN Vs. ARVIND KUMAR
February 2, 2017
STATE OF RAJASTHAN Vs. MANGAL SINGH S/O BUDDHA, R/O RANISAGAR, P.S. BEAWAR SADAR, AJMER
March 1, 2017
STATE OF RAJASTHAN Vs. SUKHI DEVI
May 25, 2017
STATE OF RAJASTHAN Vs. SUMER SINGH
July 25, 2017
STATE OF RAJASTHAN Vs. SMT. SAJJAN KANWAR W/O LATE SHRI RAGHUNATH SINGH (EX SERVICE OF INDIAN ARMY)
March 22, 2017
STATE OF RAJASTHAN Vs. M/S. GOPAL RAM GUMANI RAM
April 18, 2017
STATE OF RAJASTHAN Vs. MAHAVEER PRASAD S/O HUKMA RAM NAYAK
April 6, 2017
STATE OF RAJASTHAN Vs. M/S. C.K.M. AND COMPANY
May 10, 2017
STATE OF RAJASTHAN Vs. NARAIAN LAL SON OF AMAR CHAND KHATIK
April 25, 2017
STATE OF RAJASTHAN Vs. VED PRAKASH
May 1, 2017
STATE OF RAJASTHAN Vs. VED PRAKASH S/O SHIV CHARAN
October 13, 2017
STATE OF RAJASTHAN Vs. RAJU @ NATH
September 23, 2017
STATE OF RAJASTHAN Vs. MUNNA & ORS.
September 7, 2017
STATE OF RAJASTHAN Vs. LILADHAR YADAV SON OF SHRI JAI RAM YADAV
May 15, 2017
STATE OF RAJASTHAN Vs. DR. R. P. GAUR SON OF SHRI BASTI RAM GAUR
May 12, 2017
STATE OF RAJASTHAN Vs. SHRI GANESH LAL
March 22, 2017
STATE OF RAJASTHAN Vs. SUBHASH CHANDRA AND ORS.
July 31, 2017
STATE OF RAJASTHAN Vs. HADMAN SON OF MAGAJI
July 6, 2017
STATE OF RAJASTHAN Vs. SUKHRAM @ SUKHLAL @ SURESH GURJAR S/O GORDHAN @ GODHA GURJAR
July 6, 2017
STATE OF RAJASTHAN Vs. CHANDRA SHEKHAR DAVE S/O SH. MISHRI LAL
July 10, 2017
STATE OF RAJASTHAN Vs. RAJURAM SON OF SHYOPATRAM
July 12, 2017
STATE OF RAJASTHAN Vs. VIMLENDRA PAL SINGH S/O SHRI SATRUGHAN SINGH BHADORIYA
July 11, 2017
STATE OF RAJASTHAN Vs. MANA RAM S/O SHRI MUKNA RAM
July 4, 2017
STATE OF RAJASTHAN Vs. PARMESHWAR SINGH @ BHAWARIA, SON OF SH. JETHU SINGH JI
July 3, 2017
STATE OF RAJASTHAN Vs. MOHAN SINGH & ANOTHER
August 10, 2017
STATE OF RAJASTHAN Vs. MUMTAZ ALI SON OF NOOR MOHD.
August 8, 2017
STATE OF RAJASTHAN Vs. MR. DWARKADAS DOSHI
August 16, 2017
STATE OF RAJASTHAN Vs. PAWAN KUMAR S/O MANGERAM MEGHWAL
July 24, 2017
STATE OF RAJASTHAN Vs. DWARKA PRASAD S/O TIKAMCHAND
July 25, 2017
STATE OF RAJASTHAN Vs. MOHAN LAL S/O OODRA
July 20, 2017
STATE OF RAJASTHAN Vs. SWAROOPA RAM @ PATTA S/O KANAJI
September 22, 2017
STATE OF RAJASTHAN Vs. JAGDISH
September 7, 2017
STATE OF RAJASTHAN Vs. CHHITTARLAL SON OF DHULARAM @ AMARLAL
March 25, 2017
STATE OF RAJASTHAN Vs. MAHESH GOYAL S/O SHRI PRAHLAD PRASAD GOYAL
February 22, 2017
STATE OF RAJASTHAN Vs. KALA S/O LATE SHRI BHANWARA AND ORS.
February 23, 2017
STATE OF RAJASTHAN Vs. RAJENDRA PRASAD S/O BHAGIRATH SHARMA
October 5, 2017
STATE OF RAJASTHAN Vs. MANISH & ORS
November 30, 2017
STATE OF RAJASTHAN Vs. JAI SINGH
November 29, 2017
STATE OF RAJASTHAN Vs. BHAWANI SINGH SON OF KHIW SINGH RAJPUT
October 25, 2017
STATE OF RAJASTHAN Vs. HARI RAM S/O REWANT RAM
September 22, 2017
STATE OF RAJASTHAN Vs. NANURAM S/O LICHHURAM
October 10, 2017
STATE OF RAJASTHAN Vs. VIJAY PAL SINGH SON OF SHRI SUKHPAL SINGH
September 13, 2017
STATE OF RAJASTHAN Vs. RAMESHWARI DEVI
November 27, 2017
STATE OF RAJASTHAN Vs. SMT. ANUPAMA BHATNAGAR WIFE OF LATE SHRI MADHU SUDAN BHATNAGAR
December 18, 2017
STATE OF RAJASTHAN Vs. MARIAM BANO
October 27, 2017
STATE OF RAJASTHAN Vs. DR. KAILASH CHANDRA JAIN
May 17, 2017
STATE OF RAJASTHAN Vs. GOPAL SINGH
June 7, 2017
STATE OF RAJASTHAN Vs. CHANDRA PRAKASH JAIN
August 25, 2017
STATE OF RAJASTHAN Vs. SHANKER RAM S/O MOOLA RAM
August 10, 2017
STATE OF RAJASTHAN & ORS Vs. JOR SINGH
December 1, 2017
STATE OF RAJASTHAN AND ANOTHER Vs. JAIMAL SINGH KISHAN SINGH
December 5, 2017
STATE OF RAJASTHAN THORUGH SECRETARY, DEPARTMENT OF EDUCATION, SECRETARIAT, JAIPUR Vs. LAL CHAND SHARMA S/O RAMESHWAR LAL
March 10, 2017
STATE OF RAJASTHAN THROUGH COLLECTOR Vs. VIMLA
January 13, 2017
STATE OF RAJASTHAN THROUGH ITS PRINCIPAL EDUCATION SECRETARY Vs. UMESH CHAND VYAS S/O DAMODAR LAL VYAS
January 13, 2017
STATE OF RAJASTHAN THROUGH ITS SECRETARY, PUBLIC HEALTH & ENGINEERING DEPARTMENT Vs. USHA KIRAN BOHRA W/O LATE GANGADAS BOHRA
April 3, 2017
STATE OF RAJASTHAN THROUGH SECRETARY, DEPARTMENT OF MEDICAL & HEALTH, GOVT. SECRETARIAT, JAIPUR Vs. SMT. CHHOTI DEVI W/O GHANSHYAM, BAPU BAZAR SABJI MANDI, JAIPUR
November 28, 2017
STATE OF RAJASTHAN THROUGH SUB-REGISTRAR Vs. SHRI ARUN KUMAR MITTAL
January 18, 2017
STATE OF RAJASTHAN THROUGH SUPERINTENDENT S.M.S. HOSPITAL, JAIPUR (RAJASTHAN) Vs. SHRI VISHNU DUTT SHARMA SON OF SHRI JAGDISH PRASAD SHARMA CLASS IV EMPLOYEE
March 21, 2017
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. MUNNI DEVI WIFE OF MOHAN LAL
January 30, 2017
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. CHHAJU RAM SON OF SHRI HANUMAN PRASAD
January 30, 2017
STATE OF RAJASTHAN THROUGH THE DISTRICT COLLECTOR Vs. MAHABIR PRASAD KOTHARI S/O SH. MOTI LAL KOTHARI
August 17, 2017
STATE OF RAJASTHAN THROUGH THE SECRETARY Vs. DEEN DAYAL S/O PUSA RAM THROUGH COMMITTEE MEMBER
March 27, 2017
STATE OF RAJASTHAN THROUGH THE SECRETARY Vs. M/S. DEVENDRA CONSTRUCTION COMPANY
February 3, 2017
STATE OF RAJASTHAN, THROUGH THE REVENUE SECRETARY TO GOVERNMENT OF RAJASTHAN, JAIPUR Vs. GANPAT RAM SON OF SHRI RAJU RAM CHOUDHARY, RESIDENT OF 5/C
January 3, 2017
STEPI CHAUDHREE Vs. KRISHNA KUMAR AND ORS
April 12, 2017
SUA S/O BHURA, AGED ABOUT 60 YEARS Vs. THE STATE OF RAJASTHAN
January 18, 2017
SUBHASH ACHARYA Vs. PURAN SINGH
March 23, 2017
SUBHASH CHAND TONDWAL SON OF SHRI GANPAT RAM, BY CASTE BALAI, RESIDENT OF B Vs. STATE OF RAJASTHAN
January 2, 2017
SUBHASH CHAND YADAV Vs. UNION OF INDIA
April 4, 2017
SUBHASH CHANDRA KANDARA Vs. STATE OF RAJASTHAN
July 14, 2017
SUBHASH CHANDRA, S/O SHRI JAIPAL SINGH Vs. RAJBALA W/O SUBHASH CHANDRA D/O OM PRAKASH
May 26, 2017
SUBHASH KHATAK Vs. STATE OF RAJASTHAN
January 9, 2017
SUBHASH KUMAR GUPTA S/O LATE SHRI SHARWAN LAL JI PANSARI Vs. SUB-DIVISIONAL OFFICER, NEEM KA THANA, DISTRICT SIKAR
March 10, 2017
SUBHASH S/O SH. KRISHAN LAL Vs. STATE OF RAJASTHAN
January 3, 2017
SUBHASH S/O SHRI MODU RAM Vs. STATE OF RAJASTHAN
April 24, 2017
SUDESH KUMAR SAINI Vs. SHRI SATYANARAYAN JI MANDIR DHARMARTH TURST
July 5, 2017
SUHANI SINGH Vs. RPSC AJMER
April 25, 2017
SUKHA RAM S/O MANCHHA RAM Vs. STATE OF RAJASTHAN
November 22, 2017
SUKHA RAM S/O PURKHA RAM Vs. STATE OF RAJASTHAN
November 17, 2017
SUKHDEV SINGH S/O MAHENDRA SINGH, BY CASTE JAT SIKH, RESIDENT OF DINGARH TEHSIL SANGRIA, DISTRICT HANUMANGARH Vs. STATE OF RAJASTHAN
February 23, 2017
SUKHDEV, SON OF JHUNTARAM Vs. STATE OF RAJASTHAN
December 1, 2017
SUKHJINDER SINGH Vs. STATE OF RAJASTHAN
August 29, 2017
SULOCHANA D/O BRIJ MOHAN BENIWAL Vs. STATE OF RAJASTHAN
February 1, 2017
SULOCHANA DEVI Vs. STATE OF RAJASTHAN
January 17, 2017
SUMAN Vs. SECRETARY, RURAL DEVELOPMENT AND PANCHAYATI RAJ
September 4, 2017
SUMAN @ BINNU @ BINU D/O SHRI RAMCHANDRA JI Vs. THE STATE OF RAJASTHAN & ORS.
September 20, 2017
SUMAN CHOUDHARY D/O RAMDAYAL CHOUDHARY Vs. STATE OF RAJASTHAN
August 10, 2017
SUMAN PATEL D/O JAIRAM PATEL Vs. STATE OF RAJASTHAN
July 28, 2017
SUMARTHA & ANR. Vs. STATE OF RAJASTHAN
October 6, 2017
SUMIT RAJ S/O SHRI AMIT RAJ Vs. CENTRAL BOARD OF SECONDARY EDUCATION,
September 8, 2017
SUMIT SHUKLA Vs. THE STATE OF RAJASTHAN
November 14, 2017
SUMUNDRA SINGH, SON OF SHRI MAAL SINGH, AGED ABOUT 55 YEARS, BY CASTE RAJPUT, RESIDENT OF VILLAGE GOTHDA, PS KHETRI NAGAR, DISTRICT JHUNJHUNU (RAJ.) (ACCUSED AT PRESENT IN JAIL AT JHUNJHUNU) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
January 16, 2017
SUNDAR S/O ATMA RAM Vs. JODHPUR VIDHYUT VITARAN NIGAM LIMITED,
August 1, 2017
SUNDER LAL HIRAN Vs. M/S. KANCHI CONSTRUCTION PRIVATE LIMITED
January 27, 2017
SUNIL Vs. SMT. ABHILASHA
February 27, 2017
SUNIL BISHNOI SON OF SHRI HANUMAN SINGH BISHNOI Vs. INDIAN OIL CORPORATION LIMITED
April 6, 2017
SUNIL DEVI Vs. STATE OF RAJASTHAN
November 18, 2017
SUNIL KUMAR Vs. SAMBHU SINGH
April 17, 2017
SUNIL KUMAR Vs. HEMLATA KUMAWAT
May 10, 2017
SUNIL KUMAR S/O BHOPAL SINGH DHARIWAL Vs. JAGDISH PRASAD S/O BANSHI LAL
May 22, 2017
SUNIL SOLANKI S/O ANAND KUMAR JI SOLANKI, AGE 32 YEARS, B/C GHANCHI, R/O 82, BHALAWATON KA BAS, BHERUGHAT, PALI (RAJ.) Vs. MOHAN LAL PARIHAR S/O GANESH RAM JI PARIHAR, AGED 54 YEARS
April 3, 2017
SUNIL SYNCHEM LTD. Vs. COMMISSIONER OF INCOME-TAX
January 24, 2017
SUNIL TEJI SON OF SHRI LAXMAN Vs. THE STATE OF RAJASTHAN THROUGH THE PP
March 1, 2017
SUNILA KUMARI, W/O SHRI RAJESH KOTHARI D/O SHRI RAM SINGH Vs. THE STATE OF RAJASTHAN
May 25, 2017
SUNITA Vs. SAROJ
November 17, 2017
SUNITA BAI W/O SHRI BRAJ SINGH Vs. PANCHI BAI W/O SHRI DHULILAL
March 10, 2017
SUNITA DEVI Vs. STATE OF RAJASTHAN
April 12, 2017
SUNNY KUMAR S/O LATE PRAKASHCHAND KUMAT Vs. SMT. MONIKA W/O SHRI SUNNY KUMAT D/O SHRI NAVAL SINGH MEHTA
October 4, 2017
SUO MOTO Vs. PUNARAM
May 25, 2017
SUO MOTU Vs. STATE OF RAJ. THROUGH SECRETARY, DEPARTMENT OF HOME
April 28, 2017
SUO MOTU Vs. STATE OF RAJ
April 24, 2017
SUPDT EN. R.S.E.B. SIKAR Vs. SHRI KURDA RAM JAT
April 17, 2017
SUPERINTENDING ENGINEER (T.C.C.3), RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM LIMITED, AJMER AND OTHERS Vs. SHRI CHHITTAR MAL SON OF PADAM JI,
December 14, 2017
SURAJ BHAN S/O SHANKERLAL Vs. STATE OF RAJASTHAN
October 10, 2017
SURAJ MAL Vs. PURUSHOTTAM
January 2, 2017
SURAJ MAL S/O SHRI KISHAN LAL Vs. HEERA LAL SON OF SHRI SHEOBAKSH
January 2, 2017
SURAJ NARAIN SHARMA S/O LATE SHRI RAMGOPAL Vs. AUTHORIZED OFFICER
October 12, 2017
SURAJBHAN Vs. STATE OF RAJASTHAN
September 12, 2017
SURAJMAL S/O BHAW SINGH Vs. BABULAL S/O DUDARAM
March 23, 2017
SURAJMAL URF RAM SWAROOP Vs. STATE OF RAJASTHAN
December 16, 2017
SURENDRA BARMECHA S/O LATE SHRI BHANWARLAL Vs. RAJESH NATH S/O LATE SHRI MOHAN NATH
March 2, 2017
SURENDRA KUMAR Vs. STATE OF RAJASTHAN AND ORS.
August 25, 2017
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
March 1, 2017
SURENDRA KUMAR Vs. SMT. POOLWANTI DEVI
November 7, 2017
SURENDRA KUMAR GURJAR S/O SHRI MOHAN LAL AND OTHERS Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, MEDICAL & HEALTH DEPARTMENT, GOVERNMENT SECRETARIAT, JAIPUR
April 3, 2017
SURENDRA KUMAR LOTAN S/O LATE SUKHAN LAL Vs. UNION OF INDIA
August 11, 2017
SURENDRA NATH ASOPA S/O SHRI KUNWARLAL ASOPA Vs. JAISENDRA NATH S/O LATE SHRI KUNWARLALJI ASOPA
August 10, 2017
SURENDRA PAL SINGH SAHNI Vs. DIRECTOR GENERAL OF INCOME TAX (INVESTIGATION)
March 9, 2017
SURENDRA PAL SINGH SAHNI Vs. DGIT(INVESTIGATION)
March 24, 2017
SURENDRA SINGH Vs. DHARMVEER
December 13, 2017
SURENDRA SINGH NATHAWAT Vs. UNION OF INDIA
August 2, 2017
SURENDRA SINGH SON OF RAMASHARAN Vs. STATE OF RAJASTHAN
August 18, 2017
SURESH CHANDER KHATIK Vs. INDIAN OIL CORPORATION LTD.
July 25, 2017
SURESH CHANDER TAPARIA Vs. KISHANLAL BAHETI
April 19, 2017
SURESH CHANDRA @ SONU S/O RAMESH CHANDRA SHARMA Vs. STATE OF RAJASTHAN
August 18, 2017
SURESH CHANDRA BHATTAR SON OF LAXMI LAL BHATTAR Vs. THE STATE OF RAJASTHAN
July 18, 2017
SURESH CHANDRA JANGID Vs. STATE OF RAJASTHAN
October 27, 2017
SURESH CHANDRA S/O SAMRATH MAL Vs. SHANTILAL S/O AMBALAL AND ANOTHER
May 16, 2017
SURESH KUMAR Vs. AJIT SINGH AND ANOTHER
August 24, 2017
SURESH KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
January 4, 2017
SURESH KUMAR JAIN Vs. STATE OF RAJASTHAN
April 27, 2017
SURESH PANGA Vs. STATE OF RAJASTHAN
May 11, 2017
SURESH RANKAWAT S/O SHRI RAM CHANDRA RANKAWAT Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
August 30, 2017
SURESH S/O. SHAMBHUPURI Vs. STATE OF RAJASTHAN
August 28, 2017
SURESH SINGH S/O BHEEM SINGH Vs. STATE OF RAJASTHAN THROUGH P.P. AND OTHERS
February 20, 2017
SURINDER KAUR Vs. THE STATE OF RAJASTHAN
September 13, 2017
SURJA DAS (DEAD) Vs. BHANWARLAL S/O. TULCHI RAM SWAMI
March 22, 2017
SURJA RAM Vs. STATE OF RAJASTHAN
September 13, 2017
SURYA PRAKASH DOSAYA Vs. STATE OF RAJASTHAN
June 28, 2017
SURYODAY CONSTRUCTION COMPANY PRIVATE LTD. Vs. ARVIND PAREEK, S/O LATE SHRI NARAYAN PAREEK
April 7, 2017
SUSHIL CHOUDHARY Vs. SHYAM LAL CHOUDHARY AND ANR.
October 3, 2017
SUSHIL KUMAR JAIN S/O LATE SHRI POONAM CHAND JAIN, AGED 50 YEARS, R/O SHREEMALIO KA MOHALLA, NEAR JAIN DADA BARI, JHUNJHUNU AT PRESENT POSTED AS SPECIAL ADDITIONAL CHIEF JUDICIAL MAGISTRATE PCPNDT ACT CASES) BIKANER Vs. RAJASTHAN HIGH COURT JODHPUR THROUGH REGISTRAR GENERAL, JODHPUR
January 4, 2017
SUSHILA & ORS Vs. STATE OF RAJASTHAN & ANR
October 3, 2017
SUSHILA DEVI SHARMA Vs. STATE GOVERNMENT OF RAJASTHAN
November 8, 2017
SUWA RAM SON OF SHRI KALYAN Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
May 18, 2017
SUWA SON OF KALU MEHRAT R/O BHARKALA BADIA KHARKALAN, BEAWAR Vs. STATE OF RAJASTHAN
August 2, 2017
SWAPNIL S. KUMAR Vs. STATE OF RAJASTHAN
February 7, 2017
SWAROOP KUMAR ACHARYA Vs. STATE OF RAJASTHAN
May 9, 2017
SWATI D/O BHANWAR NAK SINGH, B/C RAJPUT, R/O INDIRA COLONY, TEHSIL AND DISTRICT BIKANER Vs. ABHIMANU SINGH
January 20, 2017
SWETA JAIN D/O SHRI PADAM CHAND Vs. UNION OF INDIA THROUGH THE SECRETARY
September 14, 2017
SYED NAZEER HASAN S/O SYED ZAHID KHAN Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, SECRETARIAT, JAIPUR (RAJ.)
December 4, 2017
TAGORE BAL NIKETAN MADHYAMIK VIDYALAYA, TONK Vs. STATE OF RAJASTHAN
August 1, 2017
TAJ MOHAMMED S/O ABDUL HAMID Vs. RAJASTHAN HIGH COURT AT JODHPUR
November 2, 2017
TARA CHAND Vs. STATE
October 26, 2017
TARA CHAND PRAJAPAT S/O SHRI AAKHARAM Vs. STATE OF RAJASTHAN AND ORS.
May 10, 2017
TARACHAND KUMAWAT S/O MADANLAL KUMAWAT Vs. SHRI DIGAMBAR JAIN BADA MANDIR
March 23, 2017
TARACHAND NAI Vs. UNION OF INDIA
October 27, 2017
TARACHAND S/O SHRI SUKHDEV Vs. BARODA RAJASTHAN GRAMIN BANK THROUGH ITS MANAGER, BRANCH OFFICE
January 18, 2017
TARAMANI SHARMA Vs. STATE OF RAJASTHAN AND ORS.
February 1, 2017
TATA AIG GENERAL INSURANCE CO. LTD. Vs. SMT. BHANWARI BAI
October 4, 2017
TAUFIQ ALI @ NARESH S/O SH. SALIM ALI Vs. STATE OF RAJASTHAN THROUGH PP
June 9, 2017
TEJ SINGH S/O SHRI SAMMUNDRA SINGH AND OTHERS Vs. GHASILAL S/O LATE HEERA (SINCE DECEASED) AND OTHERS
May 16, 2017
THAKRA RAM S/O SHRI JODHA RAM Vs. THE MEDICAL COUNCIL OF INDIA
August 10, 2017
THAKU S/O SHRI JETA Vs. THE STATE OF RAJASTHAN
May 26, 2017
THAVRA Vs. STATE OF RAJASTHAN & ORS
November 13, 2017
THE ALUMINUM INDUSTRIES LTD. Vs. RAJASTHAN STATE MINES AND MINERALS LTD. (RSMML)
September 8, 2017
THE APPELLATE RENT TRIBUNAL AJMER AND ORS. Vs. SMT. KRISHNA BHASEEN W/O LATE SH. BADRINATH BHASEEN
April 19, 2017
THE CHAIRMAN, CHIDABUTTER VILLAGE SERVICE CO Vs. THE STATE OF RAJASTHAN
November 18, 2017
THE COLLECTOR PRESIDENT Vs. VEERMATI SOFTWARE AND TELE COMMUNICATION LTD., AHMADABAD
August 3, 2017
THE COMMISSIONER OF INDUSTRIES, JAIPUR Vs. STATE OF RAJASTHAN
August 1, 2017
THE DIST. ANIMAL HUSBANDRY OFFICER Vs. THE JUDGE LABOUR COURT
July 11, 2017
THE INTERNATIONAL INSTITUTE OF MANAGEMENT AND ENTREPRENEURSHIP Vs. STATE OF RAJASTHAN THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT
November 15, 2017
THE LAKE PALACE HOTELS & MOTELS P. Vs. STATE & ANR
December 20, 2017
THE MAHARAJA KISHANGARH SOMYAG, MILLS CO. (TRANS). LTD. Vs. THE OFFICIAL LIQUIDATOR APPOINTED BY THE HONBLE COURT
September 1, 2017
THE NEW INDIA ASSURANCE COMPANY ... Vs. LAXMAN RAM & ORS
December 11, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SHRI HAZA SON OF SHRI KAVAJI
May 18, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT SEEMA DEVI WIFE OF LATE SHRI RAJU KANDERA
January 9, 2017
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MADAN SINGH SON OF SHRI BASTI DAN CHARAN
July 25, 2017
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. M/S. RISHI COTTON MILLS (P) LTD. THROUGH ITS DIRECTOR SHRI JEETMAL JAIN S/O SHRI DHANRAJ JAIN,
January 6, 2017
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS CONSTITUENT ATTORNEY DIVISIONAL MANAGER, DIVISIONAL OFFICE, 1ST, ABHAY CHAMBERS, JALORI GATE, JODHPUR. (INSURANCE COMPANY) Vs. SMT. LEELA W/O LATE SHRI MAHENDRA KUMAR, R/O GIGASAR TEHSIL AND DISTRICT BIKANER.
February 6, 2017
THE NEW INDIA INSURANCE COMPANY LIMITED Vs. KALURAM S/O LATE SHRI CHUNNARAM
October 5, 2017
THE ORIENTAL INSURANCE CO. LTD. Vs. JAGDISH, S/O PUNAM CHAND
December 4, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. NEM SINGH S/O SHRI SEETU SINGH
November 27, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. GODADEVI, W/O. SHRI VINOD KUMAR
August 1, 2017
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SUBEY SINGH YADAV S/O SHRI HANUMAN PRASAD
August 28, 2017
THE ORIENTAL INSURANCE COMPANY LTD. THROUGH Vs. SMT. RAJYA W/O SHRI DEVALAL
March 25, 2017
THE RAJASTHAN HIGH COURT ADVOCATES ASSOCIATION, JODHPUR Vs. THE BAR COUNCIL OF RAJASTHAN THROUGH ITS SECRETARY
February 6, 2017
THE RAJASTHAN STATE ELECTRICITY BOARD (MAHI HYDAL PROJECT) Vs. M/S. INDIAN AGGRESSIVE INDUSTRY
November 2, 2017
THE SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA Vs. RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD. THROUGH ITS MANAGING DIRECTOR
February 3, 2017
THE STATE OF RAJASTHAN Vs. MALIRAM
January 17, 2017
THE STATE OF RAJASTHAN Vs. DR. PREMLATA PUROHIT
January 23, 2017
THE STATE OF RAJASTHAN Vs. DURGALAL SON OF SHRI HARDEV
June 6, 2017
THE STATE OF RAJASTHAN Vs. DHANNA RAM SON OF LIKHMA RAM
February 8, 2017
THE STATE OF RAJASTHAN Vs. SHRI BALU S.O. SHRI BHOLAJI DAROGA
March 1, 2017
THE STATE OF RAJASTHAN Vs. MAGA RAM S/O SH. THAKRA RAM
May 2, 2017
THE STATE OF RAJASTHAN Vs. SHRI UDAILAL S/O. SHRI KAMJI GAMETI
April 24, 2017
THE STATE OF RAJASTHAN Vs. BHAGWAN SINGH AND ORS.
September 11, 2017
THE STATE OF RAJASTHAN Vs. BANNI SON OF PRATAP
January 12, 2017
THE STATE OF RAJASTHAN Vs. JAGMAL & ORS.
August 18, 2017
THE UNION OF INDIA THROUGH THE GENERAL MANAGER, HEAD QUARTERS, NORTH WESTERN RAILWAY, JAWAHAR CIRCLE, JAIPUR RAJASTHAN Vs. GAJENDRA HUDA S/O DHARAM RAM HUDA R/O MAHADEV FLOOR MILLS, SAVAN NAGAR, AJMER ROAD, DISTRICT JODHPUR, RAJASTHAN
January 20, 2017
THE UNITED INDIA INSURANCE CO. LTD. Vs. SMT. DARIA KANWAR WIFE OF SHRI SURAJ SINGH
September 19, 2017
THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAPITA DEVI, WIFE OF LATE PURAN
December 1, 2017
TIKAM CHAND Vs. RAM CHANDRA
January 11, 2017
TIKAM SINGH S/O SHRI CHAIL SINGH GEHLOT Vs. RAMESH S/O SH. MOHAN SINGH
May 10, 2017
TIKU RAM SON OF SHAMBHU RAM JAT Vs. STATE OF RAJASTHAN
May 4, 2017
TILOKA S/O HARJI RAM Vs. SECRETARY, RAJASTHAN AGRICULTURAL PRODUCE MARKETING BOARD, JAIPUR AND OTHERS
October 12, 2017
TOLA RAM JAT Vs. STATE OF RAJASTHAN
November 20, 2017
TONNY KUMAR @ VIKAS SON OF SHRI CHANDRA SHEKHER PRASAD Vs. THE STATE OF RAJASTHAN THROUGH THE PUBLIC PROSECUTOR
May 8, 2017
TOPKHANA DESH GRAH NIRMAN SAHAKARI SAMITI LTD Vs. OM METALS & MINERALS PVT LTD
February 10, 2017
TRIKAM S/O HADU BHAI MATA, RESIDENT OF VILLAGE MATAWAS. RATNAL, TALUKA ANJA, DISTRICT KUTCH BHUJ, GUJARAT Vs. STATE OF RAJASTHAN
January 13, 2017
TRILOCHAN SINGH Vs. SHRI GURUNANAK KHALSA SCHOOL AND COLLEGE
January 3, 2017
TRILOK RAM AND ORS. Vs. THE STATE OF RAJASTHAN,
August 18, 2017
TRILOK SINGH Vs. STATE OF RAJASTHAN
April 18, 2017
TRILOK SINGH Vs. UNIVERSITY OF RAJASTHAN,
October 30, 2017
TULCHA RAM SON OF LATE SHRI HEERA RAM Vs. THE STATE OF RAJASTHAN
March 25, 2017
TULSA RAM S/O SHRI HET RAM Vs. STATE OF RAJASTHAN THROUGH THE SECRETARY
January 23, 2017
TULSI RAM Vs. MITHA LAL
December 6, 2017
TULSI RAM AGARWAL SON OF SHRI GIRDHARI LAL Vs. BAL MUKAND SON OF SRIRAM AGARWAL
November 1, 2017
TULSIRAM SON OF GHEESA LAAL Vs. UNION OF INDIA THROUGH GENERAL MANAGER
January 19, 2017
UDA LAL AND ANOTHER Vs. THE STATE OF RAJASTHAN
November 7, 2017
UDAI LAL S/O LALA KUMAWAT Vs. SHYAMLAL S/O SHRI DWARIKADAS JI DARGAR
October 3, 2017
UDAIPUR CHAMBERS OF COMMERCE AND INDUSTRY Vs. THE UNION OF INDIA,
October 24, 2017
UDAL GURJAR SON OF SHRI MOHRU, BY CASTE GURJAR, RESIDENT OF KHAIDAR KA PURA, POLICE STATION BASAI DANG, DISTRICT DHOLPUR (RAJ.). (AT PRESENT CONFINED IN THE DISTRICT JAIL, DHOLPUR) Vs. STATE OF RAJASTHAN THROUGH PP
February 2, 2017
UDAY BHANU MAHESHWARI Vs. STATE OF RAJASTHAN
March 3, 2017
UGA RAM S/O SH. GANGA RA Vs. THE NEW INDIA ASSURANCE CO. LTD.
January 2, 2017
UGANTI Vs. STATE OF RAJASTHAN
April 17, 2017
UGGER SINGH S/O SHRI BADAN SINGH. Vs. KHANDA SINGH S/O SHRI JWALA SINGH
May 15, 2017
UMESH JHAMB S/O LATE SH. BHAGWAN DAS JHAMB Vs. THE APPELLATE RENT TRIBUNAL, BIKANER
February 1, 2017
UMESH KUMAR BHARDWAJ Vs. SAURABH KUMAR KOTHARI
July 26, 2017
UMMED SINGH S/O HAR PHOOL, BY CASTE JAT, R/O DHANI NETRAM, VILLAGE JAKHOD, DISTT. JHUNJHUNU Vs. THE STATE OF RAJASTHAN
February 1, 2017
UMRAV SINGH CHARAN S/O SHRI ISHWAR DAN Vs. THE RAJASTHAN PUBLIC SERVICE COMMISSION
February 8, 2017
UNION OF INDIA Vs. BALKRISHNA INDUSTRIES LTD
January 4, 2017
UNION OF INDIA Vs. SMT JAIKORI DEVI W/O SHRI MOHAN RAM
January 23, 2017
UNION OF INDIA Vs. M/S. CAPITAL IMPEX (P) LTD.
May 31, 2017
UNION OF INDIA Vs. TEJARAM GEHLOT
May 24, 2017
UNION OF INDIA Vs. LALA RAM AND ANOTHER
February 21, 2017
UNION OF INDIA Vs. J.K. LAXMI CEMENT LTD.
July 7, 2017
UNION OF INDIA Vs. SANJAY SINGH
January 31, 2017
UNION OF INDIA Vs. DAL CHAND BALAI
April 12, 2017
UNION OF INDIA Vs. GULSHAN RAJ VERMA
April 25, 2017
UNION OF INDIA Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL)
May 19, 2017
UNION OF INDIA Vs. BAJRANG SINGH CHOUDHARY S/O LATE SHRI UMED RAM CHOUDHARY
September 7, 2017
UNION OF INDIA Vs. ASHOK KUMAR S/O SHRI KISHORE LAL
May 24, 2017
UNION OF INDIA Vs. UMED CLUB
July 27, 2017
UNION OF INDIA Vs. SMT. RISHI BAI W/O LATE SHRI DINESH SINGH @ CHIKNA
October 25, 2017
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
February 28, 2017
UNION OF INDIA Vs. SHRI PANNA LAL
December 5, 2017
UNION OF INDIA Vs. M/S. SANJEEV ENTERPRISES
November 30, 2017
UNION OF INDIA THROUGH SECRETARY MINISTRY OF LABOUR Vs. SHRI OM PRAKASH KUMHAR S/O SHRI GIRDHAN LAL
August 26, 2017
UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT OF INDIA Vs. RAMESH CHANDRA SHARMA SON OF SHRI CHHOGA LAL SHARMA
January 27, 2017
UNION OF INDIA THROUGH SECRETARY TO THE GOVT. OF INDIA Vs. SHRI HARI PRASAD DADHICH SON OF LATE SHRI BHOORMAL DADHICH
April 28, 2017
UNION OF INDIA THROUGH THE SALT COMMISSIONER Vs. RAJESH KUMAR GANGWAL
May 9, 2017
UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF COMMUNICATION, DEPARTMENT OF POSTS, DAK BHAWAN, NEW DELHI Vs. SHRAVAN SINGH RAJPUROHIT
May 8, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. MANJU
September 4, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. GAURAV KACHWAHA S/O SHRI ANAND SINGH KACHWAHA
March 24, 2017
UNITED INDIA INSURANCE CO. LTD., KANKROLI Vs. GAURAV GIRI (RAJASTHAN)(JODHPUR BENCH)
October 23, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. GULLI
November 21, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MUKESH KUMAR, SON OF SHRI NARAYAN LAL
November 1, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. PUNA RAM
January 20, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. NARENDRA KAUR, WIDOW OF LAKHVINDER SINGH @ LAKKHI
October 30, 2017
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LIMITED Vs. RAJVEER SINGH
August 30, 2017
UNIVERSITY OF RAJ Vs. STATE OF RAJ AND ORS
December 21, 2017
UPENDRA P. BHATTAN Vs. STATE OF RAJASTHAN
May 2, 2017
URBAN IMPROVEMENT TRUST, KOTA Vs. INCOME TAX OFFICER
October 23, 2017
URBAN IMPROVEMENT TRUST, UDAIPUR Vs. NAND LAL KUMAWAT, S/O SHRI KALU LAL KUMAWAT, R/O 47
May 29, 2017
UTPAL KRIPLANI PROPRIETOR Vs. COMPUTER SUPER MARKET
May 16, 2017
VACHNA RAM S/O SH. GENA RAM Vs. MANGI LAL S/O SH. VELA RAM
November 24, 2017
VAJIA @ VAJE RAM S/O GOTIYA @ GOUTAM, AGED 38 YEARS, BY CASTE ADIVASI, RESIDENT OF BILDI, P.S. SUHAGPURA, DISTRICT PRATAPGARH (RAJ.) (PRESENTLY LODGED IN CENTRAL JAIL, UDAIPUR) Vs. STATE OF RAJASTHAN
January 12, 2017
VANDANA PARIHAR (VYAS), WIFE OF SHRI KAPIL PARIHAR Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR
July 4, 2017
VANDANA SHARMA WIFE OF MUKESH PANDEY Vs. MUKESH PANDEY SON OF YOGESH PANDEY
August 4, 2017
VARSHA WIDOW OF NARESH KUMAR Vs. HANUMAN RAM S/O BHANWAR LAL
February 8, 2017
VARUN BEVARAGES LTD. Vs. M/S. SHREE SHYAM ENTERPRISES
August 11, 2017
VARUN CONITEX PVT LTD Vs. STATE OF RAJASTHAN THROUGH SECRETARY LABOUR DEPARTMENT
July 25, 2017
VARUN KUMAR Vs. AJMER VIDHYUT VITRAN NIGAM LTD.
May 25, 2017
VEENA MEMORIAL SEEWA SANSTHAN THROUGH ITS SECRETARY Vs. GOVERNMENT OF INDIAN THROUGH ITS SECRETARY MINISTRY OF LABOUR
August 28, 2017
VEENA MEMORIAL SEWA SOCIETY Vs. STATE OF RAJASTHAN THROUGH SECRETARY TECHNICAL EDUCATION DEPARTMENT
May 11, 2017
VEERA RAM @ VIRMA RAM Vs. STATE OF RAJASTHAN
August 10, 2017
VEERU ALIAS VIRENDRA SINGH HADA S/O SHRI DASHRATH SINGH Vs. STATE OF RAJASTHAN
March 21, 2017
VELA RAM S/O CHELA JI Vs. VAGA RAM S/O CHELAJI
March 22, 2017
VELJI S/O BAKOR KUMHAR Vs. NATWAR LAL S/O KANHAIYALAL KHATIK
April 3, 2017
VERANDER KUMAR NANGIA Vs. STATE OF RAJASTHAN THR. THE SECRETARY, AGRICULTURE DEPARTMENT, SECRETARIAT, JAIPUR
November 14, 2017
VIGYAN GURUKUL Vs. COMMISSIONER OF CENTRAL EXCISE
October 13, 2017
VIJAY KANT SHARMA Vs. STATE OF RAJASTHAN
August 22, 2017
VIJAY KUMAR Vs. STATE OF RAJASTHAN
November 18, 2017
VIJAY PAL YADAV S/O SHRI JAGDISH PRASAD YADAV Vs. JAIPUR CITY TRANSPORT SERVICES LTD. JAIPUR THROUGH ITS MANAGING DIRECTOR
February 2, 2017
VIJAY PRAKASH @ JAGDISH Vs. STATE OF RAJASTHAN
November 7, 2017
VIJAY SHANKAR JAIMAN Vs. CENTRAL BANK OF INDIA AND ORS
December 8, 2017
VIJAY SINGH SON OF GIRVAR SINGH Vs. STATE OF RAJASTHAN THROUGH PUBLIC PROSECUTOR.
January 3, 2017
VIJAY SINGH YADAV S/O SHRI BANWARI LAL YADAV Vs. OM PRAKASH S/O SHRI JAIMNI SAHAI
July 4, 2017
VIJENDRA S/O SHRI JEEVAN RAM Vs. STATE OF RAJASTHAN
November 18, 2017
VIKAS GARG S/O SHRI RAJ KUMAR GARG Vs. GOVIND NARAIAN AGRAWAL S/O LATE SHRI RAMAKISHANJI
March 6, 2017
VIKAS KUMAR SINGHAL Vs. SUSHILA DEVI
December 15, 2017
VIKAS NEHRA S/O SHRI JAGDISH PRASAD NEHRA Vs. THE STATE OF RAJASTHAN THROUGH THE SECRETARY, FOREST DEPARTMENT
October 14, 2017
VIKAS SHARMA Vs. DIST.
November 23, 2017
VIKKI @ VIKAS S/O JAGMOHAN MEENA Vs. STATE OF RAJASTHAN THROUGH P.P
February 9, 2017
VIKRAM SINGH Vs. STATE OF RAJASTHAN
August 3, 2017
VIKRAM SISODIA S/O SHRI PREM PRAKASH Vs. STATE OF RAJASTHAN
February 15, 2017
VIKRAM VISHNOI SON OF BHAGIRATHJI Vs. USHA CHATURVEDI SON OF S N CHATURVEDI
February 6, 2017
VIMAL KANWAR & ANR Vs. UNION OF INDIA & ORS
December 12, 2017
VIMAL KUMAR MISHRA S/O SHRI NARSINGH PRASAD MISHRA Vs. SMT SAVITA W/O SH. VIMAL KUMAR MISHRA
August 23, 2017
VIMALA SHARMA D/O NARAYAN PRASAD SHARMA Vs. STATE OF RAJASTHAN THROUGH CHIEF SECRETARY, GOVT OF RAJASTHAN
May 2, 2017
VIMLA DEVI Vs. STATE OF RAJASTHAN THROUGH P P
September 7, 2017
VIMLA DEVI Vs. SUMAN WIFE OF RAJESH BY CASTE GURJAR
October 13, 2017
VIMLA W/O LATE SH. SANWAR MAL Vs. THE LEARNED JUDGE, ACCIDENTAL CLAIMS TRIBUNAL
May 10, 2017
VIMLENDRA PAL SINGH Vs. STATE OF RAJASTHAN
July 11, 2017
VIMLESH @ POONAM Vs. STATE OF RAJASTHAN THROUGH P.P.
February 16, 2017
VINAYAK MAHAVIDHLAYA Vs. P D D U S UNIVERSITY
August 10, 2017
VINAYAKA IMAGES PRIVATE LTD. Vs. UNION OF INDIA
May 31, 2017
VINEET JINDAL SON OF SHRI RAMESH CHAND JINDAL Vs. THE COMMISSIONER, MUNICIPAL COUNCIL
April 18, 2017
VINOD Vs. STATE OF RAJASTHAN AND ANR.
November 6, 2017
VINOD @ COMMANDO S/O DEVI LAL KALAL, RESIDENT OF PIPALDA, P.S. ITAWA, KOTA (RAJASTHAN) (AT PRESENT CONFINED IN CENTRAL JAIL, KOTA) Vs. THE STATE OF RAJASTHAN THROUGH P.P.
January 23, 2017
VINOD KANWAR RATHORE Vs. THE STATE OF RAJASTHAN
March 27, 2017
VINOD KUMAR Vs. STATE & ANR
December 21, 2017
VINOD KUMAR Vs. LRS OF RAMESHWAR LAL
November 16, 2017
VINOD KUMAR & ANR Vs. STATE OF RAJASTHAN & ORS
December 1, 2017
VINOD KUMAR S/O SHRI SHANTI LAL Vs. LRS OF RAMESHWAR LAL S/O SHRI MUKAN DAS
December 18, 2017
VINOD KUMAR SHARMA Vs. NARENDRA KUMAR
July 3, 2017
VINOD KUMAR VERMA Vs. STATE OF RAJASTHAN
April 3, 2017
VINOD SINGH @ VIJENDRA SINGH Vs. STATE OF RAJASTHAN
May 15, 2017
VIPIN DAVAR S/O MADAN LAL Vs. KALYANI ADVERTISERS THROUGH ITS PROPRIETOR DEEPAK GOYAL S/O SHRI BHEEMSEN GOYAL
April 27, 2017
VIPIN PANDEY Vs. STATE
July 21, 2017
VIRENDRA KUMAR SINGHAL, S/O SHRI BASANTI LAL SINGHAL Vs. THE CHAIRMAN AND MANAGING DIRECTOR, RAJASTHAN RAJYA VIDHYUT UTPADAN NIGM LTD.
October 25, 2017
VIRENDRA SINGH SHAKTAWAT Vs. THE STATE OF RAJASTHAN THROUGH THE COMMISSIONER, DEPARTMENT OF EDUCATION, SECRETARIAT
January 12, 2017
VISHAL MALVIYA Vs. SHILPI SHARMA W/O VISHAL MALVIYA
May 12, 2017
VISHAMBHAR DAS S/O SHRI SITARAM DAS Vs. STATE OF RAJASTHAN THROUGH P.P.
November 27, 2017
VISHNU DUTT VYAS Vs. STATE OF RAJASTHAN AND ORS.
February 7, 2017
VISHNU GOYAL Vs. UNION OF INDIA
March 28, 2017
VISHNU NARAIN SON OF SHRI BADRI NARAIN Vs. STATE OF RAJASTHAN THROUGH PP.
June 7, 2017
VISHNU PRASAD KASARA S/O SHRI SOHANLAL KASARA, Vs. PRAKASH SONI PRAKASH SONI S/O SHRI JASWANT SONI
August 1, 2017
VIVEK @ PAPPU Vs. STATE OF RAJASTHAN
April 20, 2017
VOTA RAM & ORS Vs. THE DISTRICT COLLECTOR, BARMER & ...
December 19, 2017
WAHID Vs. STATE OF RAJASTHAN
October 3, 2017
WISDOM GUARDS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
February 27, 2017
YAMUNA SHANKAR S/O LAXMAN SHARMA Vs. STATE OF RAJASTHAN
July 27, 2017
YOGENDRA MEEL, SON OF SHISHUPAL SINGH Vs. MAHARSHI DAYANAND SARASWATI UNIVERSITY, AJMER
May 12, 2017
YOGENDRA SINGH Vs. STATE OF RAJASTHAN
November 23, 2017
YOGESH KUMAR SON OF SHRI GAJRAJ SINGH Vs. STATE OF RAJASTHAN THROUGH P.P.
November 7, 2017
YOGESH TRIPATHI S/O SHRI BRIJNATH JI TRIPATHI Vs. MANGI LAL S/O ROOPA JI
November 2, 2017
YOUNG STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAIPUR
August 23, 2017
YUSUF ALI KHAN AND ORS. Vs. VIMAL KUMAR AND ORS.
April 7, 2017
YUVRAJ SON OF BHANWAR LAL MALI Vs. STATE OF RAJASTHAN
August 9, 2017
ZAKIR Vs. SMT. HURMAT BEVA ZAHOOR KHAN
September 15, 2017
ZAKIR @ RAHIMULLA Vs. STATE OF RAJASTHAN
March 9, 2017
ZAKIR ALI S/O ISHTIYAK ALI Vs. LIFE INSURANCE CORPORATION, THROUGH ITS BRANCH MANAGER LIC
November 7, 2017
ZAKIR HUSSAIN @ THAKUR Vs. STATE OF RAJASTHAN THROUGH PP
February 6, 2017