Case Index

Title
Date
A K PANDEY ALIAS AJIT KUMAR PANDEY Vs. UNION OF INDIA THROUGH DIRECTOR GENERAL
April 26, 2017
AAKANKSHA D/O RAMA SHANKAR ROY Vs. STATE OF BIHAR
March 18, 2017
AANANDI PASWAN Vs. THE UNION OF INDIA
November 3, 2017
ABDHESH SHARMA Vs. STATE OF BIHAR
March 2, 2017
ABDUL AHAD & ORS Vs. THE STATE OF BIHAR
November 29, 2017
ABDULLAH QUERESHI AND ANR. Vs. STATE OF BIHAR
May 2, 2017
ABDUR RAHMAN Vs. STATE OF BIHAR
November 7, 2017
ABDUR RAUF Vs. UNION OF INDIA
May 2, 2017
ABHA LATA Vs. STATE OF BIHAR
January 18, 2017
ABHASH KUMAR (IN CR. A. (SJ) NO. 746 OF 2015) Vs. THE STATE OF BIHAR
October 12, 2017
ABHAY KR PANDEY SON OF BHARAT LAL PANDEY Vs. STATE OF BIHAR
June 20, 2017
ABHAY KUMAR AMBASTHA Vs. STATE OF BIHAR
July 4, 2017
ABHAY KUMAR SINGH Vs. STATE OF BIHAR
March 24, 2017
ABHAY KUMAR SINGH, S/O GUPTESHWAR SINGH Vs. UNION OF INDIA THROUGH SECRETARY CUM D G DEPARTMENT OF POSTS, DAK BHAWAN, NEW DELHI
October 6, 2017
ABHIJEET GUPTA @ ABHIJEET @ ABHIJEET KUMAR, SON OF DILIP SAH Vs. THE STATE OF BIHAR & ANR.
December 18, 2017
ABHIMANYU KUMAR Vs. INDIAN OIL CORPORATION LTD
May 3, 2017
ABHIMANYU KUMAR Vs. STATE OF BIHAR
August 29, 2017
ABHISHEK KUMAR Vs. STATE OF BIHAR AND OTHERS
December 7, 2017
ABHISHEK KUMAR Vs. STATE OF BIHAR AND ANOTHER
November 22, 2017
ABODH SINGH SON OF KALAKATAR SINGH Vs. THE STATE OF BIHAR AND ANOTHER
December 18, 2017
ACHAL KUMAR RANA, S/O RAMDEO RANA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH ITS CABIN VIGILANCE DEPARTMENT, VIGILANCE INVESTIGATION BUREAU, CIRCULAR ROAD, PATNA
February 2, 2017
ACHEWTANAND SINGH Vs. STATE OF BIHAR
August 17, 2017
ADHISHREE, D/O ANIL KUMAR TIWARI Vs. THE UNION OF INDIA THROUGH THE SECRETARY
June 29, 2017
ADITYA KUMAR SINGH SON OF YOUDH SHAMSHER SINGH Vs. STATE OF BIHAR
August 11, 2017
ADITYA PURI MANAGING DIRECTOR Vs. STATE OF BIHAR
October 12, 2017
AFSHAN KHURSHID Vs. STATE OF BIHAR
August 31, 2017
AHILYA DEVI Vs. UNION OF INDIA
October 11, 2017
AJAY KUMAR Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF PERSONNEL AND TRAINING, MINISTRY OF PERSONNEL, PUBLIC GRIEVANCE AND PENSIONS, GOVERNMENT OF INDIA, NORTH BLOCK, NEW DELHI
November 30, 2017
AJAY KUMAR Vs. THE UNION OF INDIA
November 6, 2017
AJAY KUMAR Vs. RAJESH KUMAR
August 1, 2017
AJAY KUMAR Vs. STATE OF BIHAR
April 7, 2017
AJAY KUMAR @ AJAY KUMAR SINGH SON OF LATE RAM PRAKASH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
November 15, 2017
AJAY KUMAR @ LADDU @ LADDU MALLIK @ AJAY KUMAR MALLIK Vs. STATE OF BIHAR
November 27, 2017
AJAY KUMAR DAS SON OF SARYUG LAL DAS Vs. STATE OF BIHAR
April 28, 2017
AJAY KUMAR KUSHWAHA Vs. ELECTION COMMISSION OF INDIA
November 6, 2017
AJAY KUMAR S/O LATE RAJENDRA PRASAD Vs. GENERAL MANAGER, STATE BANK OF INDIA
September 14, 2017
AJAY KUMAR SINGH Vs. STATE OF BIHAR
February 14, 2017
AJAY KUMAR SINGH @ LAKARU SINGH Vs. STATE OF BIHAR
April 25, 2017
AJAY KUMAR SINHA, SON OF LATE BABU RAM SINGH Vs. STATE BANK OF INDIA
March 1, 2017
AJAY KUMAR TIWARI SON OF LATE DHOBI SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 2, 2017
AJAY KUMAR VERMA, SON OF LATE RAMCHANDRA PRASAD VERMA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
December 11, 2017
AJAY UPADHYAY, SON OF R P UPADHYAY R/O VILLAGE- PAKRIHAR Vs. STATE OF BIHAR
January 16, 2017
AJIT JHA Vs. THE STATE OF BIHAR
November 2, 2017
AJIT KUMAR Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, PANCH
November 14, 2017
AJIT KUMAR Vs. STATE OF BIHAR
May 10, 2017
AJIT KUMAR MISHRA Vs. UNION OF INDIA
May 19, 2017
AJIT KUMAR MISHRA Vs. UNION OF INDIA
May 2, 2017
AJIT SINGH Vs. SMT. NITU SINGH
November 8, 2017
AJOY MALAKAR Vs. STATE OF BIHAR
March 7, 2017
AJOY SHANKAR DAFTUAR @ MUNNA Vs. THE STATE OF BIHAR & ANR.
October 12, 2017
AKALU YADAV Vs. STATE OF BIHAR
July 5, 2017
AKASH KUMAR @ CHUNNU, SON OF SRI CHANDRA CHAUDHARY Vs. THE STATE OF BIHAR
July 28, 2017
AKBAR ALI AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
November 22, 2017
AKHILESH DUTTA VERMA @ AKHILESH PRASAD SINHA Vs. STATE OF BIHAR
September 6, 2017
AKHILESH KUMAR Vs. STATE OF BIHAR
August 23, 2017
AKHILESH KUMAR SHARMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 6, 2017
AKHILESH KUMAR SINGH, S/O LATE SUDAMA SINGH, RESIDENT OF LILABARTI APARTMENT FLAT NO. Vs. THE STATE OF BIHAR
January 18, 2017
AKHILESH MISHRA @ AKHILESH KUMAR MISHRA Vs. STATE OF BIHAR
March 8, 2017
AKHILESH PRASAD Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED
June 20, 2017
AKHILESH PRASAD @ AKHILESH KUMAR Vs. STATE OF BIHAR
October 16, 2017
AKHILESH PRASAD, SON OF RAMANAND PRASAD @ RAMU & ORS. Vs. STATE OF BIHAR & ORS.
September 21, 2017
AKHILESHWAR MISHRA Vs. UNION OF INDIA & ORS
February 28, 2017
AKHTAR HUSSAIN S/O LATE MUSTAFA KAMAL RESIDENT OF VILLAGE SAHPUR UBDI, P.S Vs. THE STATE OF BIHAR
January 12, 2017
AKSHAY YADAV Vs. STATE OF BIHAR
July 25, 2017
ALAKH NIRANJAN Vs. STATE OF BIHAR
January 9, 2017
ALAKHDEO SINGH, S/O MAHENDRA SINGH Vs. STATE OF BIHAR
October 30, 2017
ALAM MIAN, S/O LATE AZIZ MIAN Vs. STATE OF BIHAR
July 14, 2017
ALI REZA, SON OF MD SHARIF HUSSAIN Vs. STATE OF BIHAR AND ORS
March 30, 2017
ALIMUDDIN ANSARI Vs. STATE OF BIHAR
July 25, 2017
ALKA SHARAN Vs. RAKESH BIHARI SHARAN S/O LATE SITA BAR SHARAN
July 10, 2017
ALOK KUMAR Vs. UNION OF INDIA
May 18, 2017
ALOK KUMAR SINGH Vs. STATE OF BIHAR
February 21, 2017
ALOK KUMAR SINHA Vs. PRESIDING OFFICER, LABOUR COURT, BHAGALPUR
September 7, 2017
ALOK KUMAR SON OF BHUNESHWAR PRASAD SINGH Vs. INDIAN OIL CORPORATION THROUGH GENERAL MANAGER
April 10, 2017
ALOK PRAKASH GUPTA PROPRIETOR M/S ALOK PRAKASH GUPTA SON OF LATE JAMUNA Vs. STATE OF BIHAR
August 24, 2017
ALOK ROY Vs. THE UNION OF INDIA
January 16, 2017
AMAN KUMAR Vs. CHAIRMAN
August 24, 2017
AMAR NARAYAN CHOUDHARY Vs. STATE OF BIHAR
November 16, 2017
AMAR NATH MAHTO Vs. THE STATE OF BIHAR
August 1, 2017
AMAR NATH PANDEY Vs. STATE OF BIHAR
April 10, 2017
AMAR NATH SHARMA AND OTHERS Vs. BABLI TIWARI AND OTHERS
June 19, 2017
AMAR NATH SINGH, SON OF LATE RAM PRASAD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
August 7, 2017
AMARJEET KUMAR Vs. BIHAR STATE ELECTION AUTHORITY
August 18, 2017
AMBIKA PASWAN SON OF LATE DUKHAN PASWAN RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 18, 2017
AMIR YADAV, SON OF RAMDEO YADAV Vs. STATE OF BIHAR
May 10, 2017
AMIT KUMAR Vs. STATE OF BIHAR
August 23, 2017
AMIT KUMAR Vs. BIHAR STATE ELECTION COMMISSION
April 4, 2017
AMIT KUMAR Vs. STATE OF BIHAR
December 20, 2017
AMIT KUMAR SINGH Vs. STATE OF BIHAR
July 18, 2017
AMIT KUMAR SON OF LATE ANIL SAH Vs. STATE OF BIHAR
July 24, 2017
AMOD KUMAR Vs. UNION OF INDIA
May 10, 2017
AMRENDRA KUMAR Vs. STATE OF BIHAR
January 12, 2017
AMRENDRA KUMAR SINHA, S/O LATE BHUVNESHWAR PRASAD Vs. UNION OF INDIA
August 1, 2017
AMRESH KUMAR Vs. STATE OF BIHAR
December 20, 2017
AMRESH KUMAR SINGH SON OF SRI RADHA PRASAD SINGH Vs. THE STATE OF BIHAR
August 29, 2017
ANAMIKA KUMARI@ NISHA KUMARI Vs. STATE OF BIHAR
June 28, 2017
ANAND MISHRA, SON OF LATE NOKHO MISHRA, RESIDENT OF VILLAGE HARINAGAR, POLICE STATION KUSHESHWAR ASTHAN, DISTRICT DARBHANGA Vs. THE STATE OF BIHAR
February 8, 2017
ANANDI JHA @ ANANDI CHAUDHARY WIFE OF ARVIND KUMAR CHOUDHARY Vs. STATE OF BIHAR
October 11, 2017
ANANDI PRASAD Vs. THE STATE OF BIHAR
November 9, 2017
ANANT SINGH @ ANANT KUMAR SINGH, SON OF LATE CHANDRADEEP SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME (POLICE), GOVERNMENT OF BIHAR, PATNA
January 18, 2017
ANIL JAYASWAL, S/O LATE CHATURBHUJ SINGH JAYASWAL Vs. BHARAT PETROLEUM CORPORATION LTD
May 15, 2017
ANIL KUMAR Vs. STATE OF BIHAR
May 11, 2017
ANIL KUMAR GUPTA, SON OF LATE RAGHUNATH GUPTA, RESIDENT OF VILLAGE/MOHALLA MOUNA, P.S. CHAPRA TOWN, DISTT Vs. THE STATE OF BIHAR
January 23, 2017
ANIL KUMAR JHA Vs. STATE OF BIHAR AND ORS.
December 19, 2017
ANIL KUMAR SHARMA Vs. STATE OF BIHAR
August 1, 2017
ANIL KUMAR SINGH Vs. ANAND KUMAR SINGH, S/O ADITYA PRASAD SINGH
November 2, 2017
ANIL KUMAR SINGH Vs. STATE OF BIHAR
December 20, 2017
ANIL KUMAR SINGH Vs. THE STATE OF BIHAR
November 6, 2017
ANIL KUMAR SINGH Vs. STATE OF BIHAR
April 3, 2017
ANIL KUMAR SINGH, SON OF SHRI RAJENDRA SINGH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
January 25, 2017
ANIL KUMAR SON OF SRI BINDA PRASAD Vs. THE STATE OF BIHAR
September 1, 2017
ANIL KUMAR THAKUR Vs. THE STATE OF BIHAR.
September 5, 2017
ANIL KUMAR YADAV Vs. STATE OF BIHAR
August 7, 2017
ANIL KUMAR, SON OF LATE RAMJIWAN PRASAD Vs. THE STATE OF BIHAR AND ANR.
April 28, 2017
ANIL SAH SON OF BANARAS SAH Vs. THE STATE OF BIHAR IN ALL CASES
November 23, 2017
ANIL SINGH Vs. STATE OF BIHAR
August 29, 2017
ANIRUDH RAM Vs. STATE OF BIHAR
July 13, 2017
ANITA DEVI Vs. THE STATE OF BIHAR
November 3, 2017
ANITA DEVI Vs. STATE OF BIHAR
July 19, 2017
ANITA DEVI DAUGHTER OF RAM SWARUP MANJHI Vs. STATE OF BIHAR
May 16, 2017
ANITA DEVI WIFE OF RAVINDRA YADAV RESIDENT OF VILLAGE - UDA KISHUNGANJ, P S UDA KISHUNGANJ Vs. STATE OF BIHAR
November 21, 2017
ANITA KUMARI Vs. STATE OF BIHAR
June 22, 2017
ANITA KUMARI, WIFE OF GAUTAM KAPOOR Vs. STATE OF BIHAR
March 16, 2017
ANITA KUMARI, WIFE OF SRI GAUTAM KAPOOR Vs. THE STATE OF BIHAR AND OTHERS
March 31, 2017
ANJANA DEVI, WIFE OF LATE MAHABIR LAL Vs. PANNA LAL DROLIYA
August 11, 2017
ANJANI KUMAR SINHA Vs. STATE OF BIHAR
March 8, 2017
ANJANI KUMAR VERMA SON OF LATE KEDAR NATH VERMA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
May 18, 2017
ANJU BISHWAKARMA @ ANJU DEVI W/O PINTU BISHWAKARMA Vs. THE STATE OF BIHAR
April 4, 2017
ANKITA BHARTI, WIFE OF SHYAM BABU YADAV, DAUGHTER OF SACHHIDANAND YADAV Vs. SHYAM BABU YADAV, SON OF YAMUNA PRASAD YADAV
May 8, 2017
ANUJ KUMAR S/O LATE GANAURI SAO Vs. THE STATE OF BIHAR
February 3, 2017
ANUJ KUMAR SINHA Vs. PREM KUMAR
March 20, 2017
ANURADHA KUMARI Vs. THE STATE OF BIHAR
December 11, 2017
ANURADHA KUMARI WIFE OF RAJESH KUMAR Vs. POONAM PRAKASH D/O LATE BHOLA PRASAD
January 28, 2017
ANWARI KHATOON Vs. THE UNION OF INDIA
November 3, 2017
ARADHANA KUMARI Vs. THE STATE OF BIHAR
May 16, 2017
ARBIND SINGH @ ARBIND MAHALDAR SON OF JATTAN SINGH @ JATTAN MAHALDAR Vs. STATE OF BIHAR
September 11, 2017
ARJUN KUMAR Vs. THE STATE OF BIHAR
November 6, 2017
ARJUN ROY Vs. STATE OF BIHAR
June 21, 2017
ARUN KUMAR Vs. SHYAMPATI KUER
March 28, 2017
ARUN KUMAR CHAUDHARY Vs. STATE OF BIHAR
May 16, 2017
ARUN KUMAR GUPTA Vs. STATE OF BIHAR
October 13, 2017
ARUN KUMAR GUPTA S/O LATE TEJ NARAYAN PRASAD SAH ALL Vs. THE STATE OF BIHAR
November 20, 2017
ARUN KUMAR SINGH Vs. STATE OF BIHAR
July 25, 2017
ARUN KUMAR SINGH Vs. STATE OF BIHAR
January 31, 2017
ARUN KUMAR SINGH Vs. BIHAR STATE ELECTRICITY BOARD
May 3, 2017
ARUN KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH
March 1, 2017
ARUN KUMAR, S/O LATE NANHKU SINGH Vs. STATE OF BIHAR
September 12, 2017
ARVIND KUMAR PRASAD, SON OF SRI RAJENDRA PRASAD AT PRESENT RESIDING AT A Vs. GEETA PRASAD WIFE OF ARVIND KUMAR PRASAD, DAUGHTER OF SRI MAHESHWAR DAS, RESIDING AT M.I.G. FLAT NO 287, LOHIYA NAGAR, P.S.
March 15, 2017
ARVIND KUMAR S/O LATE INDAL SINGH Vs. STATE OF BIHAR
September 5, 2017
ARVIND KUMAR SINGH Vs. STATE OF BIHAR
May 16, 2017
ARVIND KUMAR SINHA, S/O LATE JYANTI PRASAD Vs. STATE OF BIHAR
October 16, 2017
ARVIND KUMAR TIWARI AND ANOTHER Vs. THE STATE OF BIHAR
January 13, 2017
ARVIND PRASAD SAH Vs. THE UNION OF INDIA
November 3, 2017
ARVIND SAO Vs. STATE OF BIHAR
April 8, 2017
ARWIND KUMAR SON OF LATE DEODHARI SINGH Vs. STATE OF BIHAR
March 15, 2017
ARZOO ALIA @ RAFAT JAHAN @ ARJOO @ RAFHAT Vs. STATE OF BIHAR
December 5, 2017
ASGAR MIAN @ ASGAR ALI, SON OF LATE ISH MOHAMMAD MIAN, RESIDENT OF VILLAGE LADHI BAZAR, P.S. GOREAKOTHI, DISTRICT SIWAN Vs. THE STATE OF BIHAR
March 3, 2017
ASHA DEVI Vs. THE STATE OF BIHAR
April 8, 2017
ASHA DEVI Vs. THE STATE OF BIHAR
November 8, 2017
ASHA DEVI & ORS Vs. SANWALI DEVI & ORS
May 16, 2017
ASHA DEVI SOBHNATH SHARMA Vs. KAMESHWAR SHEODEO SINGH AND OTHERS
December 8, 2017
ASHA DEVI W/O KISHAN PRASAD MANDAL AND OTHERS Vs. ORIENTAL INSURANCE CO LTD AND OTHERS
October 9, 2017
ASHFAK ALAM Vs. STATE OF BIHAR
July 12, 2017
ASHFAQUE AHMAD, S/O KEFAITULLAH Vs. STATE OF BIHAR
February 2, 2017
ASHISH KUMAR Vs. THE STATE OF BIHAR
November 13, 2017
ASHISH KUMAR Vs. VISHUNDEO PRASAD SINGH
April 17, 2017
ASHISH KUMAR SON OF GIRIJA PRASAD BISWAS Vs. ARAYABHATTA KNOWLEDGE UNIVERSITY
May 4, 2017
ASHISH RANJAN SINGH Vs. B N MANDAL UNIVERSITY
October 30, 2017
ASHOK KUMAR Vs. UNION OF INDIA THROUGH CHAIRMAN & MANAGING DIRECTO
August 30, 2017
ASHOK KUMAR Vs. STATE OF BIHAR
September 22, 2017
ASHOK KUMAR Vs. SMT. KUMARI BACHCHI DEVI @ BINA ROY
May 19, 2017
ASHOK KUMAR AND OTHERS Vs. STATE OF BIHAR
July 18, 2017
ASHOK KUMAR GAUTAM, SON OF KAMESHWAR RAM Vs. STATE OF BIHAR
November 30, 2017
ASHOK KUMAR JHA Vs. THE STATE OF BIHAR
November 17, 2017
ASHOK KUMAR SAH Vs. STATE OF BIHAR
July 31, 2017
ASHOK KUMAR SHARMA S/O BELAS SHARMA Vs. STATE OF BIHAR
September 8, 2017
ASHOK KUMAR SINGH SON OF SURESH SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE SECRETARY DEPARTMENT OF CO
January 18, 2017
ASHOK PANDIT Vs. STATE OF BIHAR
August 7, 2017
ASHOK PRASAD SON OF RADHA KRISHNA PRASAD Vs. LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS CHAIRMAN
November 27, 2017
ASHOK SAHANI Vs. STATE OF BIHAR
July 7, 2017
ASHOK SINGH @ KARU @ ASHOK KUMAR SINGH SON OF LATE JAMUNA PRASAD SINGH Vs. THE STATE OF BIHAR
March 2, 2017
ASHOK YADAV Vs. STATE OF BIHAR
July 5, 2017
ASHRAF KHAN S/O LATE RAMZAN KHAN Vs. STATE OF BIHAR
May 2, 2017
ASHUTOSH KUMAR KARN Vs. TILKA MANJHI BHAGALPUR UNIVERSITY
March 21, 2017
ASHUTOSH KUMAR LAKHOTIA @ ASHUTOSH LAKHOTIA Vs. STATE OF BIHAR
May 9, 2017
ASHUTOSH KUMAR SON OF SHIV KUMAR SINGH AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
November 20, 2017
ASHUTOSH KUMAR TIWARI @ ASUTOSH TIWARI Vs. STATE OF BIHAR
August 18, 2017
ASHUTOSH MISHRA @ CHHOTE MISHRA Vs. STATE OF BIHAR
January 11, 2017
ASHWANI KUMAR Vs. THE STATE ELECTION COMMISSION
May 19, 2017
ASHWANI KUMAR @ ASHWANI CHAUDHARY Vs. STATE OF BIHAR
March 18, 2017
ASHWINI KUMAR Vs. STATE OF BIHAR
May 9, 2017
ASHWINI KUMAR PATHAK @ ASHWANI KR. PATHAK, SON OF NAND KUMAR PATHAK, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 11, 2017
ASIN MOHAMMAD Vs. BIHAR EDUCATION PROJECT COUNCIL
September 4, 2017
ASISH NAYAK AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
October 3, 2017
ASWIND KUMAR @ ASBIND KUMAR Vs. STATE OF BIHAR
January 24, 2017
ATMA YADAV Vs. STATE OF BIHAR
May 10, 2017
ATUL KUMAR Vs. PUNJAB NATIONAL BANK
July 19, 2017
AVINASH KUMAR Vs. STATE OF BIHAR
December 21, 2017
AVNISH KUMAR @ BABLU Vs. STATE OF BIHAR
May 15, 2017
AWADHESH DAS Vs. THE STATE OF BIHAR
January 19, 2017
AWADHESH KUMAR Vs. STATE OF BIHAR
August 30, 2017
AWADHESH KUMAR SINGH S/O GAJENDRA NARAYAN SINGH Vs. SHYAM NARAYAN JHA S/O LATE SUNDER JHA
December 15, 2017
AWADHESH SINGH S/O LATE RAM NANDAN SINGH RESIDENT OF VILLAGE YASOIYA Vs. RAMASHRAY SINGH RESIDENT OF VILLAGE YASOIYA, P.O. AURANGABAD
August 2, 2017
AWDHESH MANDAL SON OF BILCHU MANDAL Vs. STATE OF BIHAR
July 31, 2017
AWDHESH RAI Vs. STATE OF BIHAR
December 6, 2017
AYATRI THAKUR WIFE OF HARE RAM THAKUR Vs. BEENA SHAHI
August 24, 2017
B N M HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL THROUGH ITS PRINCIPAL Vs. UNION OF INDIA THROUGH SECRETARY
December 12, 2017
B. S. CHATURVEDI Vs. UNION OF INDIA
April 25, 2017
B.N.M. HOMOEOPATHIC MEDICAL COLLEGE AND HOSPITAL, SAHARSA (BIHAR) Vs. THE UNION OF INDIA
June 22, 2017
BABAN SINGH, SON OF LATE MAHADEO SINGH Vs. THE STATE OF BIHAR
January 19, 2017
BABLOO KUMAR SON OF LATE JAGESHWAR YADAV Vs. STATE OF BIHAR
May 25, 2017
BABLU JAISWAL, SON OF RAJENDRA JAISWAL Vs. STATE OF BIHAR
July 18, 2017
BABLU SINGH @ BANHKATTA Vs. STATE OF BIHAR
June 8, 2017
BABOOLAL MAHATO Vs. STATE OF BIHAR
November 11, 2017
BABU LAL MISTRI, S/O LATE POKHAN MISTRI Vs. THE STATE OF BIHAR
March 1, 2017
BABU SAHEB HAZARI AND ORS. Vs. THE STATE OF BIHAR
October 14, 2017
BABY DEVI, W/O NIRANJAN KUMAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
November 20, 2017
BABY SHUKLA @ BABY SHUKLA Vs. STATE OF BIHAR
February 7, 2017
BACHCHA DUBEY SON OF LATE KUSHAHAR DUBEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
November 22, 2017
BACHCHA LAL MAHATO S/O KAILASH MAHTO Vs. STATE OF BIHAR
July 19, 2017
BACHCHU CHOUDHARY Vs. STATE OF BIHAR
October 10, 2017
BACHU RAJBANSHI S/O BANDHU RAJBANSHI Vs. THE STATE OF BIHAR
October 10, 2017
BADRI NATH DUBEY Vs. STATE OF BIHAR
May 4, 2017
BAHADUR SAHNI Vs. STATE OF BIHAR
May 25, 2017
BAIDYA ANIL KUMAR Vs. STATE OF BIHAR
February 14, 2017
BAIDYA CHANDARDEO PRASAD @ BAIDYA RAMCHANDAR SAO @ RAMCHANDAR SAO Vs. STATE OF BIHAR
February 23, 2017
BAIDYA NATH SINHA SON OF LATE RAM SURAT SINGH Vs. UNION OF INDIA THROUGH COMPTROLLER & AUDITOR GENERAL OF INDIA
May 8, 2017
BAIDYA RAM DEO PRASAD @ RAM DEO SAO Vs. STATE OF BIHAR
March 9, 2017
BAIDYANATH YADAV, SON OF RAM NARAYAN YADAV Vs. STATE OF BIHAR
November 23, 2017
BAIJU VERMA, SON OF DINA NATH MAHTO Vs. STATE OF BIHAR
September 8, 2017
BAIJU YADAV Vs. STATE OF BIHAR
July 18, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. THE STATE OF BIHAR & ORS.
July 31, 2017
BAL MUKUND MALAKAR Vs. STATE OF BIHAR
December 20, 2017
BALESHWAR SINGH SON OF RAMJANAM SINGH Vs. STATE OF BIHAR
September 1, 2017
BALESHWAR YADAV @ BALESHWAR RAI Vs. STATE OF BIHAR
August 29, 2017
BALI RAM SINGH AND OTHERS Vs. THE STATE OF BIHAR
August 22, 2017
BALIRAM RAI Vs. STATE OF BIHAR
May 9, 2017
BALKESHRI DEVI WIFE OF LATE PRASHURAM MISHRA Vs. SARJU MISHRA S/O LAXMI MISHRA
February 2, 2017
BAM SHANKER RAY Vs. STATE OF BIHAR
February 17, 2017
BANARSI DEVI Vs. STATE OF BIHAR
September 7, 2017
BANDE LAL MEHTA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 17, 2017
BANDHU MAHTO SON OF LATE BHUKHAN MAHTO Vs. STATE OF BIHAR
January 16, 2017
BANK OF INDIA Vs. UNION OF INDIA
March 6, 2017
BANSHROPAN SINGH S/O LATE BIKRAMA SINGH Vs. THE STATE OF BIHAR AND ORS.
April 13, 2017
BANSU BHAR Vs. STATE OF BIHAR
May 2, 2017
BANTI GUPTA @ KAMAL KUMAR GUPTA @ KAMAL KISHORE GUPTA Vs. STATE OF BIHAR
May 23, 2017
BAR COUNCIL OF INDIA THROUGH Vs. THE STATE OF BIHAR THROUGH
September 14, 2017
BARKAT MIAN S/O SHAUKAT MIAN Vs. STATE OF BIHAR
October 9, 2017
BASANT PANDEY @ RITURANJAN PANDEY Vs. STATE OF BIHAR
October 31, 2017
BASANT PRIYARAJ Vs. THE STATE OF BIHAR
May 9, 2017
BASANT RAJ SON OF ADITYA KUMAR Vs. UNION OF INDIA THROUGH SECRETARY
June 19, 2017
BASHISTH NARAYAN @ BASHISHTHA NARAYAN, SON OF DEO NARAYAN RAI Vs. STATE OF BIHAR
January 20, 2017
BASTHA PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, COOPERATIVE DEPARTMENT, BIHAR, PATNA
April 25, 2017
BASUDEO URAON Vs. STATE OF BIHAR
November 3, 2017
BASUDEO YADAV Vs. SHANKER PRASAD
May 18, 2017
BATESHWAR UPADHYAY Vs. GEETA DEVI
November 28, 2017
BECHAN THAKUR, SON OF LATE PITAMBAR THAKUR Vs. BIHAR STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN, VIDYUT BHAWAN
April 12, 2017
BELA SOREN Vs. STATE OF BIHAR
July 24, 2017
BHAGERAN RAM S/O LATE NATHUN RAI R/O VILLAGE - LOHARA Vs. STATE OF BIHAR
May 1, 2017
BHAGWATI COKE INDUSTRIES PVT LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER OF COMMERCIAL TAXES
October 9, 2017
BHAGWATI DEVI Vs. UNION OF INDIA
May 4, 2017
BHAIRO SINGH Vs. STATE OF BIHAR
November 6, 2017
BHANU TIWARI Vs. STATE OF BIHAR
November 30, 2017
BHARAT BHUSHAN TIWARI, S/O LATE RAJ NARAYAN TIWARI Vs. STATE OF BIHAR
February 14, 2017
BHARAT PETROLEUM CORPORATION LTD & ANR Vs. RAJESHWAR PRASAD & ORS
February 16, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. MANORANJAN PRASAD SINGH
March 16, 2017
BHARAT SINGH @ BHARAT KUMAR SINGH Vs. STATE OF BIHAR
August 22, 2017
BHARATI BHAWAN KARMACHARI SANGH Vs. STATE OF BIHAR
October 18, 2017
BHARTENDU PRASAD RAI SON OF YOGENDRA PRASAD RAI Vs. HARIKANT BARUA SON OF LATE SIYA SHARAN PRASAD SINHA
August 29, 2017
BHARTENDU SINGH @ BHARTENDU PD. SINGH S/O LATE RADHE KRISHNA SINGH RESIDENT OF VILLAGE BHAGWAN BIGHA, P.S. BEN, DISTRICT NALANDA Vs. THE STATE OF BIHAR
January 12, 2017
BHARTI AIRTEL LTD Vs. STATE OF BIHAR
October 10, 2017
BHARTI KUMARI @ BHURATI KUMARI Vs. THE STATE OF BIHAR
November 2, 2017
BHIKHARI PASWAN SON OF LATE SHANKAR PASWAN Vs. STATE OF BIHAR
November 20, 2017
BHIKHARI, SON OF LATE RAM PRASAD RAM, EX Vs. THE UNION OF INDIA THROUGH THE GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR, DISTRICT
January 23, 2017
BHISHAN PRASAD @ BHISHAN KUMAR Vs. STATE OF BIHAR
November 3, 2017
BHOGENDRA SAHNI Vs. STATE OF BIHAR
August 23, 2017
BHOJPUR Vs. THE STATE OF BIHAR
March 16, 2017
BHOLA DAS Vs. THE STATE OF BIHAR
November 23, 2017
BHOLA NATH @ BHOLA NATH GUPTA Vs. BIHARSHARIF MUNICIPAL CORPORATION
August 17, 2017
BHOLA NATH MISHRA & ORS Vs. DHARI DEVI & ORS
July 6, 2017
BHOLA SAH, SON OF MOTILAL SAH Vs. STATE OF BIHAR
March 18, 2017
BHOLA YADAV S/O UPENDRA YADAV Vs. STATE OF BIHAR
October 17, 2017
BHOLA YADAV SON OF LATE SOMAR YADAV Vs. STATE OF BIHAR
May 18, 2017
BHUBANESHWAR THAKUR, S/O LATE BRAJ BHUSHAN THAKUR, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
February 2, 2017
BHUBNESHWAR SINGH Vs. GANESH SINGH
July 1, 2017
BHULAN DAS @ BHULAN RAVIDAS Vs. STATE OF BIHAR
July 28, 2017
BHUMI MEHTA S/O KABESHWAR MEHTA Vs. UNION OF INDIA THROUGH ITS GENERAL MANAGER
October 31, 2017
BHUP NARAYAN SINHA Vs. UNION OF INDIA
January 19, 2017
BHUPENDRA KUMAR SINGH @ DIPU & ANR Vs. PARWATI DEVI @ PARWATIYA DEVI & ORS
August 8, 2017
BHUSAN SINGH S/O VIRA SINGH Vs. THE STATE OF BIHAR
March 23, 2017
BHUSHAN PASWAN Vs. STATE OF BIHAR
January 28, 2017
BHUSHAN PRASAD NAYAK Vs. STATE OF BIHAR
December 11, 2017
BHUSHAN PRASAD SINHA Vs. STATE ELECTION COMMISSION
May 11, 2017
BHUSHAN SINGH Vs. STATE OF BIHAR
July 26, 2017
BIBHA DEVI WIFE OF ABINASH KUMAR THAKUR, RESIDENT OF VILLAGE AND P.O. KANSI, POLICE STATION Vs. THE STATE ELECTION COMMISSION (PANCHAYAT), SONE BHAWAN, BIRCHAND PATEL PATH, PATNA THROUGH THE STATE ELECTION COMMISSIONER
March 4, 2017
BIBHAKAR CHAUDHARY Vs. STATE OF BIHAR
March 8, 2017
BIBHUTI BHUSHAN AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
August 24, 2017
BIBI JAIBUN NISA Vs. STATE OF BIHAR
August 11, 2017
BIBI RABIA, WIFE OF MD. KAMALUDDIN Vs. THE STATE OF BIHAR
August 2, 2017
BIBI ZAIDA KHATOON Vs. THE STATE OF BIHAR & ORS.
October 11, 2017
BICHHU MANDAL @ VIJAY MANDAL, SON OF LATE JAGU MANDAL Vs. THE STATE OF BIHAR
September 15, 2017
BIDESHI YADAV Vs. UNION OF INDIA
January 23, 2017
BIGAN BIND, SON OF LATE SATO BIND, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 13, 2017
BIGAN SINGH @ BAIDHYA JEE Vs. STATE OF BIHAR
November 27, 2017
BIHAR COLLEGE OF PHARMACY, NEW BAILEY ROAD, PATNA THROUGH RAJENDRA KUMAR, THE CHAIRMAN, BIHAR COLLEGE OF PHARMACY, NEW BAILEY ROAD, P.S. KHAJPURA, DISTRICT PATNA Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, LABOUR RESOURCES DEPARTMENT, BIHAR, PATNA
March 7, 2017
BIHAR DASTAVEJ NAVIS SANGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
October 3, 2017
BIHAR DISTILLERS & BOTTLERS PVT. LTD. Vs. STATE OF BIHAR
May 3, 2017
BIHAR LEGISLATIVE ASSEMBLY, PATNA THROUGH SECRETARY OF ASSEMBLY Vs. RAGHAV PRASAD
February 13, 2017
BIHAR METAL CASTING CORPORATION, NALANDA Vs. STATE OF BIHAR AND OTHERS
December 18, 2017
BIHAR PRADESH MUKHIYA MAHASANGH, CHAPRA Vs. STATE OF BIHAR AND OTHERS
November 21, 2017
BIHAR PRIVATE TECHNICAL Vs. STATE OF BIHAR
April 17, 2017
BIHAR RAJYA JAIL CHATURTHA WARGIYE KAMGAR UNION Vs. STATE OF BIHAR THROUGH HOME SECRETARY
January 28, 2017
BIHAR RAJYA SAHKARITA VIKASH SAMANWAY SAMITI Vs. STATE OF BIHAR
July 25, 2017
BIHAR SCHOOL EXAMINATION BOARD Vs. ABHAY NATH JHA
March 20, 2017
BIHAR SECONDARY TEACHERS STRUGGLE COMMITTEE Vs. STATE OF BIHAR
October 31, 2017
BIHAR SHIKSHA PARIYOJNA PARISHAD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 23, 2017
BIHAR STATE ARDH SARKARI ARAJPATI KARAMCHARI MAHA SANGH Vs. STATE OF BIHAR
February 8, 2017
BIHAR STATE COOPERATIVE MARKETING UNION LTD Vs. STATE OF BIHAR
August 23, 2017
BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA NOW THE BIHAR STATE POWER (HOLDING) COMPANY LTD Vs. CHANDRA PRAKASH SINGH, SON OF LATE GULJAR SINGH, RESIDENT OF JAITPUR ASHRAM AT AND P.O. TAJPUR P.S. MOHAMADABAD, DISTRICT FARRUKHABAD (U.P.)
January 10, 2017
BIHAR STATE FINANCIAL CORPORATION Vs. MD. NAFIS
July 21, 2017
BIHAR STATE FINANCIAL CORPORATION AND OTHERS Vs. SHASHI BHUSHAN YADAV AND ANOTHER
August 17, 2017
BIHAR STATE FOOD Vs. DY. SECRETARY BIHAR HUMAN RIGHT COMMISSION
April 17, 2017
BIHAR STATE HOUSING BOARD Vs. PROFESSOR ( DR.) RANJEET KUMAR MISHRA S/O LATE RAJENDRA PRASAD MISHRA
May 9, 2017
BIHAR STATE HOUSING BOARD Vs. RAM BINAY PRASAD
January 20, 2017
BIHAR STATE HOUSING BOARD Vs. RADHA BALLABH HEALTH CARE
November 21, 2017
BIHAR STATE HOUSING BOARD THROUGH ITS MANAGING DIRECTOR Vs. RANJEET KUMAR MISHRA
May 9, 2017
BIHAR STATE HYDRO ELECTRIC POWER CORPORATION LTD. Vs. STATE OF BIHAR
March 16, 2017
BIHAR STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
April 11, 2017
BIHAR STATE MILK CO-OPERATIVE FEDERATION LIMITED Vs. THE STATE OF BIHAR
April 7, 2017
BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED Vs. ASSISTANT ELECTRICAL ENGINEER, ELECTRIC SUPPLY SUB-DIVISION
January 10, 2017
BIHAR STATE POLLUTION CONTROL BOARD Vs. UNION OF INDIA
April 3, 2017
BIHAR STATE POWER (HOLDING) COMPANY LTD. Vs. SHASHIKALA JHA
April 25, 2017
BIHAR STATE ROAD TRANSPORT CORPORATION Vs. STATE OF BIHAR
March 9, 2017
BIJAY KUMAR BIMAL, SON OF SRI PULKIT PRASAD YADAV, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 14, 2017
BIJENDRA KUMAR, SON OF LATE RAM LAKSHAN RAI Vs. STATE OF BIHAR
April 24, 2017
BIMA BHARTI Vs. STATE OF BIHAR
August 7, 2017
BIMAL KUMARI, D/O VISHESHWAR PD. SINGH ADHYAKSH, KALYAN NARI SHAKTI MAHILA VIKASH SWABLAMBI SAHKARI SAMITTEE LTD. C/O RAMDYAL MAHTO, VILLAGE Vs. THE STATE OF BIHAR
March 3, 2017
BIMLA DEVI Vs. THE STATE OF BIHAR
November 2, 2017
BIMLESH KUMAR @ BIMAL KUMAR Vs. STATE OF BIHAR
December 20, 2017
BINA ANSARI Vs. STATE OF BIHAR
May 5, 2017
BINA DEVI WIFE OF SRI VINAY KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
November 1, 2017
BINAY DAS, SON OF LATE LAKHAN DAS Vs. STATE OF BIHAR
April 18, 2017
BINAY KUMAR Vs. BIHAR LEGISLATIVE ASSEMBLY
May 1, 2017
BINAY KUMAR YADAV @ RAMDEO YADAV Vs. STATE OF BIHAR
December 18, 2017
BINAY SHANKAR SHUKLA SON OF LATE ARBIND PRASAD SHUKLA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
September 6, 2017
BINDESHWAR KAPAR @ BIGU KAPAR Vs. STATE OF BIHAR
October 9, 2017
BINDESHWAR MISHRA ARUN @ VINDESHWAR MISHRA Vs. STATE OF BIHAR
January 23, 2017
BINDESHWAR YADAV S/O DEVAN YADAV Vs. STATE OF BIHAR
November 29, 2017
BINDESHWARI RAM SON OF LATE JAGESHWAR RAM Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
May 25, 2017
BINDESHWARI YADAV Vs. STATE OF BIHAR
November 2, 2017
BINOD BIHARI DAS Vs. UNION OF INDIA, THROUGH GENERAL MANAGER, EAST CENTRAL RAILWAY, HAJIPUR
July 11, 2017
BINOD CHOUBEY Vs. STATE OF BIHAR
September 4, 2017
BINOD KUMAR @ MITHU Vs. STATE OF BIHAR
June 20, 2017
BINOD KUMAR SINGH Vs. STATE OF BIHAR
August 22, 2017
BINOD KUMAR SINHA @ B K SINHA SON OF RAM NANDAN PRASAD Vs. NATIONAL INSURANCE COMPANY LTD
November 20, 2017
BINOD PODDAR Vs. STATE OF BIHAR
May 9, 2017
BINOD PRASAD @ BINOD SAH Vs. STATE OF BIHAR
April 21, 2017
BINOD PRASAD GUPTA @ BINOD SAH Vs. STATE OF BIHAR
April 20, 2017
BINOD PRASAD MAHTO @ BINOD YAD Vs. THE STATE OF BIHAR
November 2, 2017
BINOD PRASAD SINGH Vs. STATE OF BIHAR
February 9, 2017
BINOD RAUT Vs. STATE OF BIHAR
March 9, 2017
BINOD SINGH, S/O LALITA SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, PANCHAYATI RAJ, DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 13, 2017
BINOD YADAV SON OF LATE BALESHWAR YADAV Vs. THE STATE OF BIHAR
May 3, 2017
BINOD YADAV SON OF MAHABIR YADAV Vs. THE STATE OF BIHAR
February 8, 2017
BINODA NAND RAI, S/O LATE CHOTE PRADHAN Vs. STATE OF BIHAR
December 11, 2017
BINODANAND SAH Vs. SHAKIL AHAMAD KHAN
November 30, 2017
BIPIN BIHARI JHA Vs. THE STATE OF BIHAR
November 6, 2017
BIPIN BIHARI SINGH (MANAGING DIRECTOR) Vs. UNION OF INDIA THROUGH REGISTRAR OF COMPANIES
November 17, 2017
BIPIN KUMAR Vs. THE STATE OF BIHAR
November 2, 2017
BIPIN RAY, SON OF LATE SOMNATH RAI Vs. STATE OF BIHAR
February 23, 2017
BIPIN SAH Vs. STATE OF BIHAR
May 17, 2017
BIPLAB GHOSH Vs. STATE OF BIHAR
August 3, 2017
BIRAMPUR CONSTRUCTION PVT LTD THROUGH ITS MANAGING DIRECTOR NILESH KUMAR SON OF ARUN KUMAR Vs. STATE OF BIHAR THROUGH SECRETARY
May 12, 2017
BIRBAL PAL Vs. STATE OF BIHAR
September 16, 2017
BIRBHADRA PRASAD BARANWAL S/O LATE SHRI M.L. BARANWAL RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
January 10, 2017
BIREN YADAV @ BIRENDRA YADAV Vs. THE STATE OF BIHAR
November 7, 2017
BIRENDERA KUMAR, SON OF LAKHAN PRASAD Vs. THE UNION OF INDIA THROUGH THE SECRETARY
June 20, 2017
BIRENDRA KUMAR VERMA, S/O LATE BARMESHWAR PRASAD SINHA Vs. STATE OF BIHAR
February 7, 2017
BIRENDRA LAL DAS Vs. STATE OF BIHAR & ANR.
August 2, 2017
BIRENDRA PANDIT Vs. THE STATE OF BIHAR
July 18, 2017
BIRENDRA PRASAD DEO @ BIRENDRA PRASAD Vs. STATE OF BIHAR
February 15, 2017
BIRENDRA SINGH Vs. STATE OF BIHAR
September 12, 2017
BIRENDRA YADAV Vs. THE STATE OF BIHAR
December 19, 2017
BIRESH PRASAD Vs. STATE OF BIHAR
May 8, 2017
BISHNU FLOUR MILLS PVT LTD Vs. STATE OF BIHAR
March 7, 2017
BISHNU KUMAR SUREKA Vs. THE STATE OF BIHAR
April 19, 2017
BISHNU KUMAR SUREKHA Vs. STATE OF BIHAR
April 8, 2017
BISHNU KUMAR SUREKHA @ B K SUREKHA S/O BABU LAL SUREKHA EXECUTIVE PRESIDENT Vs. STATE OF BIHAR
July 12, 2017
BISHNU KUMAR SUREKHA @ B.K. SUREKHA Vs. STATE OF BIHAR
January 30, 2017
BISHO YADAV S/O LATE MUNGALAL YADAV Vs. STATE OF BIHAR
October 11, 2017
BISHUNDEO MISHRA AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
October 3, 2017
BISHWA MOHAN SINGH Vs. THE STATE OF BIHAR
April 8, 2017
BISU SAO Vs. THE STATE OF BIHAR
August 1, 2017
BITHAN PRAKHAND MATASYAJEEVI SAHYOG SAMITI LTD THROUGH ITS SECRETARY Vs. STATE OF BIHAR
September 1, 2017
BOUKI MANDAL, SON OF LATE GANESH MANDAL Vs. THE STATE OF BIHAR
December 4, 2017
BOXING RAI @ RAMAKANT RAI, SON OF LATE RAM DEVAN RAI Vs. STATE OF BIHAR
October 9, 2017
BRAHAMDEO YADAV Vs. THE STATE OF BIHAR
November 11, 2017
BRAHMANAND SINGH Vs. THE STATE OF BIHAR AND OTHERS
April 25, 2017
BRAHMDEO SAH Vs. STATE OF BIHAR AND ORS.
May 15, 2017
BRAJ KISHORE @ BRAJ KISHORE CHOUDHARY Vs. STATE OF BIHAR
May 4, 2017
BRAJ KISHORE THAKUR Vs. STATE OF BIHAR
July 26, 2017
BRAJESH KR SRIVASTAVA @ BRAJESH KR, SON OF SURENDRA PD SRIVASTAVA Vs. THE STATE OF BIHAR
March 23, 2017
BRANCH MANAGER ORIENTAL INSURANCE COMPANY LTD., MIRZAPUR DARBHANGA Vs. JANKI DEVI WIFE OF LATE BISHUNDEO SAH
August 4, 2017
BRANCH MANAGER, M/S GATI COURIER, MUZAFFARPUR Vs. THE STATE OF BIHAR
April 3, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD Vs. UMA DEVI, WIFE OF ADITYA PRASAD YADAV, RESIDENT OF
December 1, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs. PREMA DEVI
September 8, 2017
BRIJ KISHORE SINGH Vs. STATE OF BIHAR
September 13, 2017
BRIJ NANDAN BIHARI, SON OF JAI RAM PRASAD BARNWAL Vs. THE STATE OF BIHAR
March 18, 2017
BROAD SON COMMODITIES PVT LTD Vs. STATE OF BIHAR
November 2, 2017
BUCHIYA DEVI Vs. STATE OF BIHAR
March 17, 2017
BUDHANI DEVI Vs. STATE OF BIHAR
July 31, 2017
BULANTI DEVI Vs. STATE OF BIHAR
June 22, 2017
CADILA HEALTH CARE LIMITED Vs. BIPIN BIHARI, S/O BISWANATH TIWARI
January 27, 2017
CANARA BANK Vs. RAGHAV DUBEY
August 21, 2017
CENTRAL BANK OF INDIA Vs. KAILASH ART INTERNATIONAL
November 21, 2017
CENTRAL BANK OF INDIA Vs. URMILA DEVI
July 24, 2017
CENTRAL BOARD OF TRUSTEES Vs. M/S HOTEL DELUX
November 7, 2017
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. MRITUNJAY KUMAR
November 6, 2017
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION PATNA Vs. ST. XAVIERS SCHOOL DHARHARA
April 7, 2017
CHAIRMAN CUM MANAGING DIRECTOR Vs. SADAN
November 20, 2017
CHAIRMAN, BIHAR STATE POWER HOLDING COMPANY LTD. Vs. GANESH LAL
July 19, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK Vs. UNION OF INDIA THROUGH SECRETARY
February 23, 2017
CHAMARU CHAUDHARY Vs. STATE OF BIHAR
January 25, 2017
CHAMPA DEVI Vs. J P SINGH
June 22, 2017
CHANCHAL KUMAR SON OF MAHANAND PRASAD Vs. STATE OF BIHAR
August 11, 2017
CHANDA DEVI, WIFE OF LATE RAMAYAN YADAV Vs. STATE OF BIHAR
November 3, 2017
CHANDAN KUMAR Vs. STATE OF BIHAR
November 10, 2017
CHANDAN KUMAR GANDHI @ GANNA S/O SASHI PODDAR Vs. STATE OF BIHAR
August 19, 2017
CHANDAN KUMAR YADAV @ CHANDAN YADAV SON OF SUBODH YADAV Vs. THE STATE OF BIHAR
March 28, 2017
CHANDAN KUMAR, S/O LATE KAPER CHAND YADAV Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY, BIHAR
August 8, 2017
CHANDAN KUMAR, SON OF RAM SWAROOP PRASAD Vs. THE STATE OF BIHAR
March 30, 2017
CHANDESHWAR PRASAD YADAV Vs. STATE OF BIHAR
August 3, 2017
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
November 2, 2017
CHANDRA DIP SINGH @ SADHU SINGH Vs. STATE OF BIHAR
August 17, 2017
CHANDRA KANT KUMAR Vs. STATE OF BIHAR
June 20, 2017
CHANDRA KISHOR KUMAR & ORS Vs. STATE OF BIHAR & ANR
December 4, 2017
CHANDRA SHEKHAR NOPANI Vs. STATE OF BIHAR
July 12, 2017
CHANDRA SHEKHAR RAI AZAD, SON OF LATE RAM BALLABH RAI Vs. BIHAR STATE FINANCIAL CORPORATION
February 20, 2017
CHANDRABALI THAKUR S/O LATE SADHU SHARAN THAKUR Vs. THE STATE OF BIHAR AND ANOTHER
April 8, 2017
CHANDRABILAS SHARMA Vs. STATE OF BIHAR
February 6, 2017
CHANDRADEEP RAI, SON OF LATE BALLU RAI @ DULLU RAI Vs. STATE OF BIHAR; SUB DIVISIONAL OFFICER, SONEPUR, SARAN; CIRCLE OFFICER, DARIYAPUR; MRITYUNJAY MOHAN SON OF LATE DHRUV NARAYAN PANDEY
March 22, 2017
CHANDRADIP RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
May 16, 2017
CHANDRAKALA DEVI & ORS Vs. GOPAL JHA & ORS
August 7, 2017
CHANDRAKALA DEVI W/O SRI SURENDRA DWIVEDI Vs. UNION OF INDIA THROUGH SECRETARY CUM D G
October 6, 2017
CHANDRAMA MANJHI, SON OF LATE LACHHIRAM MANJHI Vs. STATE OF BIHAR
May 23, 2017
CHANDRAPRABHA KUMARI Vs. STATE OF BIHAR
January 24, 2017
CHANDRAWATI DEVI & ORS Vs. BANSIDHAR RAI & ORS
February 3, 2017
CHETNA NAND NAUIRYAL Vs. STATE OF BIHAR
September 12, 2017
CHHATAR SINGH DUGAR Vs. STATE OF BIHAR
July 12, 2017
CHHOTELAL MANDAL @ CHOTELAL MANDAL SON OF LATE GOHAL MANDAL Vs. THE STATE OF BIHAR
November 21, 2017
CHHOTELAL PRASAD Vs. STATE OF BIHAR
April 17, 2017
CHHOTELAL S/O LATE RAM CHARITRA MAHTO Vs. STATE OF BIHAR
September 13, 2017
CHHOTU CHAUDHARY SON OF LATE DUKHI CHAUDHARY Vs. STATE OF BIHAR
January 17, 2017
CHIEF ELECTORAL OFFICER BIHAR Vs. CHINTA DEVI @ CHINA DEVI
October 3, 2017
CHIEF GENERAL MANAGER, STATE BANK OF INDIA Vs. UNION OF INDIA THROUGH SECRETARY, MINISTRY OF LABOUR, GOVERNMENT OF INDIA, NEW DELHI
November 22, 2017
CHINNAM RAVI, SON OF SRIKRISHNAMURTHI Vs. THE STATE OF BIHAR AND ANOTHER
October 12, 2017
CHINTA DEVI Vs. STATE OF BIHAR
November 27, 2017
CHINTA DEVI Vs. STATE OF BIHAR
April 10, 2017
CHITRA TYAGI WIFE OF SHAMSHER TYAGI Vs. MAKSUDPUR REFRIGERATION INDUSTRIES PVT. LTD.
July 25, 2017
CHITRANJAN PRASAD SINGH, SON OF LATE RAM NAGINA SINGH Vs. RAJESH SHARMA, SON OF LATE BISWANATH SHARMA
April 26, 2017
CHUNCHUN SINGH AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
July 19, 2017
COMMERCIAL TAXES BAR ASSOCIATION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
February 10, 2017
CONSTABLE NO. 756 LIAQUIT ALI Vs. THE STATE OF BIHAR AND OTHERS
November 22, 2017
D M UNITED INDIA INSURANCE CO LTD Vs. PRATIMA PANDEY
September 4, 2017
D.N. SINGH Vs. COMMISSIONER OF INCOME TAX, CENTRAL, PATNA
December 18, 2017
DALBEER SINGH MORIYA, SON OF LATE SHER SINGH Vs. THE STATE OF BIHAR
October 10, 2017
DAMODAR YADAV Vs. THE STATE OF BIHAR
November 7, 2017
DANAPUR CANTONMENT BOARD Vs. STATE OF BIHAR
October 4, 2017
DAROGA SAHNI S/O RAMLAKHAN SAHNI Vs. STATE OF BIHAR
September 13, 2017
DASHRATH SINGH Vs. THE STATE OF BIHAR
December 8, 2017
DAU LAL SARDA, SON OF LATE MOHAN LAL SHARDA, PROPRIETOR M/S ADRAS TRADERS, 2ND FLOOR, UCO BANK BUILDING, H B ROAD, FANCY BAZAR, P.S. FANCY BAZAR, DISTRICT GUWAHATI, ASSAM Vs. THE UNION OF INDIA, THROUGH THE COMMISSIONER OF CUSTOMS, CENTRAL REVENUE BUILDING, BEER CHAND PATEL PATH, PATNA
February 15, 2017
DAYA SHANKAR TIWARI S/O LATE BAIDYA NATH TIWARI Vs. STATE OF BIHAR
April 4, 2017
DAYANAND MANDAL Vs. STATE OF BIHAR
September 9, 2017
DAYANIDHI PUKARI SINGH ALIAS RAM PUKAR SINGH AND OTHERS Vs. STATE OF BIHAR
November 21, 2017
DEEPA BARIAR W/O RAVINESHWAR DAYAL Vs. THE STATE OF BIHAR
November 20, 2017
DEEPA SAHAI @ DEEPA KUMARI (SAHAI) WIFE OF RAI KAMLESHWAR NATH SAHAI Vs. STATE OF BIHAR
June 21, 2017
DEEPAK KUMAR JHA @ RAJU JHA Vs. THE STATE OF BIHAR
November 8, 2017
DEEPAK KUMAR, S/O LATE GANESH PRASAD SINGH Vs. THE STATE OF BIHAR
April 3, 2017
DEEPAK KUMAR, SON OF BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 31, 2017
DEEPAK PATEL S/O BACHCHA PATEL Vs. THE STATE OF BIHAR
April 12, 2017
DEO BHARAT SINGH Vs. STATE OF BIHAR
September 22, 2017
DEO CHANDRA SAHU Vs. STATE OF BIHAR
August 29, 2017
DEO KUMAR MEHTA Vs. STATE OF BIHAR
March 10, 2017
DEO KUMAR SINGH Vs. STATE OF BIHAR
July 31, 2017
DEO NANDAN SINGH Vs. DEVI NANDAN SINGH
December 13, 2017
DEO NARAYAN MAHTO Vs. STATE OF BIHAR
October 3, 2017
DEO NARAYAN SAO Vs. STATE OF BIHAR
April 3, 2017
DEOKI DEVI WIFE OF NEPAL DAS Vs. THE STATE OF BIHAR
November 22, 2017
DEORAJ VATS Vs. STATE OF BIHAR
January 30, 2017
DESHRATNA DR. RAJENDRA PRASAD DUGDH UTPADAK SAHKARI SANGH LTD., BARAUNI DAIRY P.S. Vs. STATE OF BIHAR
March 20, 2017
DEVA NAND JHA @ DEONARAIN JHA SON OF LATE VIDYA NAND JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 10, 2017
DEVAN GARAIN @ DEONANDAN PRASAD SON OF LATE GANGA GARAIN Vs. STATE OF BIHAR
August 18, 2017
DEVENDRA CHOUDHARY AND OTHERS Vs. CHANDRAWATI DEVI AND OTHERS
July 14, 2017
DEVENDRA CHOUDHARY S/O LATE SULO DEVI W/O LATE JAY SHANKER CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH, GOVT OF BIHAR
November 28, 2017
DEVENDRA PATHAK S/O GUNANAND PATHAK Vs. STATE OF BIHAR
September 12, 2017
DEVENDRA PRASAD SINGH SON OF YUGESHWAR PRASAD SINGH, RETIRED HEAD MASTER, HIGH SCHOOL, GOPALWAD PRANAWA, P.S. Vs. THE STATE OF BIHAR
February 13, 2017
DHANANJAY KUMAR Vs. STATE OF BIHAR
March 6, 2017
DHANANJAY KUMAR MISHRA Vs. STATE OF BIHAR THROUGH AGRICULTURE PRODUCTION COMMISSIONER
May 19, 2017
DHANANJAY PASWAN Vs. STATE OF BIHAR
February 23, 2017
DHANANJAY SINGH SON OF KAMESHWAR SINGH Vs. STATE OF BIHAR
November 29, 2017
DHANANJAY SRIVASTAVA Vs. STATE OF BIHAR
September 5, 2017
DHANESH PATEL Vs. THE STATE OF BIHAR
December 1, 2017
DHANESHARI KUER & ORS Vs. MOST DARBI DEVI & ORS
May 16, 2017
DHANESHWAR MAHTO @ DHANESHWAR PRASAD Vs. STATE OF BIHAR
April 3, 2017
DHARAMBIR KUMAR SON OF LATE CHADESWAR PRASAD Vs. RAMBALI SINGH YADAV SON OF LATE RAMBRICHH SINGH
February 2, 2017
DHARAMBIR SINGH SON OF SHRI RAM ANUJ SINGH Vs. THE STATE OF BIHAR,
October 11, 2017
DHARMDEV KUMAR, SON OF RAMVILAS MAHTO Vs. STATE OF BIHAR
November 13, 2017
DHARMENDRA KUMAR Vs. STATE OF BIHAR
November 21, 2017
DHARMENDRA KUMAR Vs. STATE OF BIHAR
July 19, 2017
DHARMENDRA KUMAR @ BABLU Vs. STATE OF BIHAR
September 1, 2017
DHARMENDRA KUMAR JHA SON OF ACHUTANAND JHA RESIDENT OF VILLAGE BHANDAR, P.S. Vs. THE STATE OF BIHAR
January 20, 2017
DHARMENDRA KUMAR SINGH @ YADAV Vs. STATE OF BIHAR
October 6, 2017
DHARMENDRA YADAV @ DHURNENDU YADAV @ DHURNENDU GOPE S/O LATE BHONU Vs. STATE OF BIHAR
October 16, 2017
DHIRA MISHRA @ DHIRA DEVI Vs. MD LAIQUE AHMAD
October 3, 2017
DHIRAJ CHOUHAN SON OF ANUPLAL CHOUHAN Vs. STATE OF BIHAR
July 27, 2017
DHIRAJ KUMAR JAISWAL SON OF LATE RAMCHANDRA PRASAD SAH Vs. STATE OF BIHAR
May 15, 2017
DHIRENDRA KUMAR YADAV Vs. STATE OF BIHAR
December 11, 2017
DHIRENDRA PRASAD SAH @ DHIRENDRA SAH Vs. STATE OF BIHAR
November 27, 2017
DHIRO YADAV Vs. STATE OF BIHAR
January 27, 2017
DHRUB NARAYAN SINGH SON OF LATE DEODHARI SINGH Vs. BAIKUNTH SINGH SON OF BASANT SINGH
April 27, 2017
DHYAN FOUNDATION Vs. STATE OF BIHAR
April 27, 2017
DILEEP KUMAR MISHRA Vs. STATE OF BIHAR
December 5, 2017
DILIP KAMKAR @ DILIP KHARMAR @ DILIP KUMAR SON OF LATE KAULESHWAR KAMKAR Vs. KAMLA DEVI W/O RAMLAL SINGH
February 2, 2017
DILIP KUMAR GUPTA @ DILIP KUMAR Vs. THE STATE OF BIHAR
December 17, 2017
DILIP KUMAR GUPTA @ DILIP KUMAR SON OF LATE MOHAN KUMAR GUPTA Vs. STATE OF BIHAR
December 13, 2017
DILIP KUMAR JHA Vs. STATE OF BIHAR AND ORS.
December 12, 2017
DILIP KUMAR KOCHAR Vs. STATE OF BIHAR
April 11, 2017
DILIP KUMAR SINGH SON OF DHERMDEO SINGH Vs. THE BIHAR STATE ELECTRICITY BOARD
February 2, 2017
DILIP PASWAN Vs. STATE OF BIHAR
May 22, 2017
DINA NATH CHAMAR SON OF LATE RAM CHANDRA MOCHI Vs. THE STATE OF BIHAR
March 7, 2017
DINANATH PRASAD S/O - LATE RAMBILASH PRASAD Vs. STATE OF BIHAR
July 20, 2017
DINANATH SAH SON OF LATE SHYAMA NAND SAH Vs. GANESH PRASAD SON OF LATE RAMAN
May 19, 2017
DINESH CHANDRA Vs. STATE OF BIHAR
January 25, 2017
DINESH CHANDRA SINHA Vs. THE STATE OF BIHAR
November 6, 2017
DINESH CHOUDHARY @ DINESH CHAWADHARY, SON OF KRAM CHAND CHAWADHARY Vs. THE STATE OF BIHAR
October 13, 2017
DINESH KUMAR Vs. STATE OF BIHAR
April 8, 2017
DINESH KUMAR SINGH SON OF LATE AWADH BIHARI SINGH Vs. MADHYA BIHAR GRAMIN BANK THROUGH ITS CHAIRMAN
November 7, 2017
DINESH PRASAD SINHA Vs. 289 OF 2015
September 20, 2017
DINESH PRASAD SINHA Vs. THE STATE OF BIHAR AND OTHERS
September 20, 2017
DINESH SINGH ALIAS DINESH PRASAD SINGH Vs. AMRESH KUMAR AND ANOTHER
October 11, 2017
DINESH THAKKAR Vs. STATE OF BIHAR
September 1, 2017
DINESH YADAV Vs. THE STATE OF BIHAR
August 8, 2017
DIPAK BAJAJ Vs. UNION OF INDIA
July 26, 2017
DIPAK KUMAR BANERJEE S/O LATE SUNIL KUMAR BANERJI Vs. SYED MD. SANAULLAH S/O LATE BADRUDDJA
April 12, 2017
DIPENDRA BHUSHAN Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF VIGILANCE, BIHAR, PATNA
April 19, 2017
DIPU YADAV SON OF DURO YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 14, 2017
DIVISIONAL MANAGER, NATIONAL INSURANCE CO LTD , PATNA Vs. LALITA DEVI AND OTHERS
July 13, 2017
DIWAKAR NATH SHRIVASTAVA Vs. STATE OF BIHAR
November 22, 2017
DIWAKAR PRASAD YADAV Vs. STATE OF BIHAR
February 28, 2017
DOMAN MANDAL, Vs. STATE OF BIHAR
September 12, 2017
DR. ARUN KUMAR JHA Vs. STATE OF BIHAR
March 3, 2017
DR. ARUN KUMAR PRASAD Vs. STATE OF BIHAR
January 18, 2017
DR. ASHUTOSH KUMAR BHARTI, SON OF LATE MAHABIR PANDIT, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT. OF BIHAR, PATNA
January 16, 2017
DR. AZHAR HASSAN Vs. THE STATE OF BIHAR
February 2, 2017
DR. B.R. AMBEDKAR INSTITUTE OF DENTAL SCIENCES AND HOSPITAL Vs. UNION OF INDIA
May 19, 2017
DR. BAIJNATH PRASAD SON OF LATE RAM LAKHAN LAL Vs. THE STATE OF BIHAR,
February 2, 2017
DR. BASANT KUMAR SINGH Vs. THE STATE OF BIHAR
November 9, 2017
DR. BIBHA JHA Vs. STATE OF BIHAR
May 16, 2017
DR. DHARAM PRAKASH Vs. THE STATE OF BIHAR AND OTHERS
November 30, 2017
DR. GIRISH KUMAR SINGH, S/O PROF. R.V. SINGH Vs. STATE OF BIHAR
November 15, 2017
DR. J.L. SHARMA Vs. STATE OF BIHAR
August 3, 2017
DR. JITENDRA PRASAD SINGH Vs. STATE OF BIHAR
April 3, 2017
DR. KAMAL PRASAD SAH, SON OF LATE CHATTU LAL SAH, RESIDENT OF MOHALLA DARIYAPUR GOLA, P.S. Vs. THE STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY INDUSTRIES DEPARTMENT, GOVT. OF BIHAR, PATNA
January 16, 2017
DR. KANHAIYA JHA SON OF LATE CHANDRA MOHAN JHA R/O MOHALLA Vs. THE STATE OF BIHAR
January 25, 2017
DR. LAXMI NARAYAN SINGH Vs. STATE OF BIHAR
August 8, 2017
DR. MAHRUKH KHAN Vs. STATE OF BIHAR
August 9, 2017
DR. MIRDUL KUMAR SAHANI Vs. UNION OF INDIA
April 12, 2017
DR. NAGENDRA RAI Vs. THE STATE OF BIHAR
October 4, 2017
DR. NANDITA BANERJI Vs. STATE OF BIHAR
August 8, 2017
DR. POONAM SINHA @ POONAM SINGH, WIFE OF RAJEEV SINHA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
February 17, 2017
DR. PRADEEP KUMAR Vs. DR. SAMIR KUMAR SHARMA AND OTHERS
October 31, 2017
DR. R.B. SINGH GAYA HOMEOPATHIC MEDICAL COLLEGE & HOSPITAL (IN 19681 OF 2016) Vs. THE UNION OF INDIA
June 28, 2017
DR. RABINDRA PRASAD Vs. THE STATE OF BIHAR
March 27, 2017
DR. RAKESH KUMAR AND OTHERS Vs. UNION OF INDIA
April 27, 2017
DR. RIPUSUDAN SHRIVASTAVA Vs. STATE OF BIHAR
March 24, 2017
DR. SACHINDRA NARAYAN Vs. STATE OF BIHAR
June 20, 2017
DR. SANT CHAUDHARY S/O LATE GANESH CHAUDHARY RESIDENT OF 4M/152, BAHADURPUR HOUSING COLONY, KANKARBAGH, PATNA Vs. THE STATE OF BIHAR THROUGH THE COMMISSIONER
February 7, 2017
DR. SHAMSHER BAHADUR SINGH Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY
November 6, 2017
DR. SYED MOHHAMMAD AZFAR Vs. STATE OF BIHAR
May 10, 2017
DR. YASHWANT SINGH @ YASHWNAT SINGH Vs. STATE OF BIHAR
August 30, 2017
DUDHNATH CHOUDHAR Vs. STATE OF BIHAR
June 28, 2017
DULARCHAND MUKHIYA Vs. RANJEET KUMAR MISHRA
May 16, 2017
DULHIN BUDHIA DEVI Vs. JAPTI KUER
March 7, 2017
DURGA NAND Vs. THE STATE OF BIHAR
January 9, 2017
DURGA PASWAN Vs. STATE OF BIHAR
December 8, 2017
DWARIKA SINGH @ BHULI YADAV S/O LATE BALESHWAR YADAV Vs. LALMUNI DEVI W/O DWARIKA SINGH @ BHULI YADAV
October 31, 2017
DWIVEDI & SONS Vs. BHARAT PETROLEUM CORPORATION LIMITED
August 30, 2017
EJAZ ALI, SON OF LATE MUMTAZ ALI Vs. STATE OF BIHAR
October 10, 2017
ELECTRONIC NET THROUGH ITS PARTNER-SANJEV KUMA Vs. UNION OF INDIA REGIONAL DIRECTOR
October 12, 2017
ESSAR POWER (JHARKHAND) LIMITED THROUGH ITS GENERAL MANAGER Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED, THROUGH ITS GENERAL MANAGER
September 22, 2017
EXALT EDUCATION TRUST Vs. STATE OF BIHAR
August 25, 2017
EXALT EDUCATIONAL TRUST Vs. STATE OF BIHAR
June 19, 2017
FAIZ AHMAD ANSARI Vs. STATE OF BIHAR
July 12, 2017
FAKHARUDDIN ALI AHMAD Vs. TABASSUM FATMA, FAKHARUDDIN ALI AHMAD
October 6, 2017
FARAH ALI KHAN @ FARAH KHAN ALI Vs. STATE OF BIHAR THROUGH THE SUPERINTENDENT OF POLICE, MUZAFFARPUR
May 30, 2017
FARIDA PARWEEN WIFE OF MAHMOOD ALAM Vs. STATE OF BIHAR
February 22, 2017
FATEH FAIYAZ SON OF LATE FAKHRUDDIN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
July 25, 2017
FATEMA HUSSAIN Vs. THE UNION OF INDIA
May 18, 2017
FAZLUR RAHMAN S/O LATE SHAMSUDDIN Vs. STATE OF BIHAR
June 23, 2017
FEROZ ALAM Vs. STATE OF BIHAR
February 8, 2017
FIROJ MIAN SON OF SYED RIEN RESIDENT OF VILLAGE KOCHAS, P S- KOCHAS, DISTRICT - ROHTAS Vs. STATE OF BIHAR
March 29, 2017
FIROZ @ MD. FIROZ ALAM @ FIROZ ALAM Vs. STATE OF BIHAR
February 23, 2017
FIROZ ALAM, S/O ZAHIR AHMAD Vs. THE UNION OF INDIA
May 10, 2017
FUL MOHAMMAD, SON OF LATE ABDUL HAKIM Vs. THE STATE OF BIHAR
November 30, 2017
FULENA CONSTRUCTION PVT LTD Vs. EAST CENTRAL RAILWAY THROUGH CHIEF ADMINISTRATIVE OFFICER
March 23, 2017
FULMANTI DEVI AND OTHERS Vs. MD. NASIM AND ANOTHER
October 30, 2017
FUTURE GENERALI INDIA INSURANCE COMPANY LIMITED Vs. MOST. HUSNA ARARA W/O MD. AYAZ AHAMD
October 6, 2017
GAGAN DEO TIWARI Vs. STATE OF BIHAR
November 2, 2017
GALMUNI RAM Vs. STATE OF BIHAR
November 11, 2017
GANAURI YADAV S/O RAM DHAYAN YADAV RESIDENT OF VILLAGEUTTRAPATTI, P.S. Vs. THE STATE OF BIHAR
January 28, 2017
GANESH JHA Vs. STATE OF BIHAR
December 1, 2017
GANESH JHA S/O LATE ANANTLAL SAH Vs. CHHEDI PRASAD JHA S/O LATE PARMESHWAR JHA
May 5, 2017
GANESH KUMAR Vs. STATE OF BIHAR
November 29, 2017
GANESH PRASAD CHOUDHARI, SON OF LATE RIT LAL CHOUDHARI Vs. STATE OF BIHAR
July 19, 2017
GANESH PRASAD SINHA Vs. STATE OF BIHAR
October 13, 2017
GANESH RAI Vs. JITENDRA GOTTAM
June 21, 2017
GANESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATION, BIHAR, PATNA
February 20, 2017
GANESH SINGH & ORS Vs. UNION OF INDIA & ORS
January 19, 2017
GANESH THAKUR Vs. THE STATE OF BIHAR AND ANOTHER
October 12, 2017
GANESH YADAV Vs. THE STATE OF BIHAR
March 22, 2017
GANGA NAND PANDEY Vs. STATE OF BIHAR
November 30, 2017
GANPAT MAUAR @ GANPATI MAUAR Vs. STATE OF BIHAR
March 15, 2017
GAURAV KUMAR SINGH Vs. UNION OF INDIA
November 7, 2017
GAURAV ROY SON OF BIJOY ROY Vs. THE STATE OF BIHAR AND ANOTHER
November 16, 2017
GAURAV YADAV S/O RAM SUNDAR YADAV Vs. STATE OF BIHAR
June 21, 2017
GAURI RAI Vs. STATE OF BIHAR
June 29, 2017
GAURI SHANKAR CHAUHAN S/O LATE NAND KISHOR CHAUHAN Vs. STATE OF BIHAR
November 20, 2017
GAURI SHANKAR MANDAL Vs. STATE OF BIHAR
July 28, 2017
GAURI SHANKAR SAH S/O SITA RAM SAH Vs. STATE OF BIHAR
April 3, 2017
GAUTAM KUMAR MISHRA Vs. STATE OF BIHAR
August 9, 2017
GAYA YADAV Vs. STATE OF BIHAR
August 22, 2017
GEETA DEVI Vs. UNION OF INDIA
April 18, 2017
GEETA KUMARI Vs. STATE OF BIHAR
August 7, 2017
GENERAL MANAGER (REGION) FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
July 24, 2017
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. VIJAYENDRA KUMAR AND OTHERS
October 6, 2017
GENERAL MANAGER (REGION), FOOD CORPORATION OF INDIA Vs. UNION OF INDIA
May 4, 2017
GENERAL MANAGER E.C.R. & ORS Vs. RAM EKBAL RAI
December 12, 2017
GHANSHYAM JHA Vs. STATE OF BIHAR
March 16, 2017
GHANSHYAM KUMAR Vs. STATE OF BIHAR
May 11, 2017
GHANSHYAM LAL THROUGH ITS MANAGING PARTNER G L MADHOGARIA @ GHANSHYAM LAL MADHOGARIA SON OF LATE LAXMI NARAYAN MADHOGARIA Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
March 20, 2017
GHANSHYAM TIWARI AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
July 18, 2017
GIRDHARI YADAV Vs. STATE OF BIHAR
February 4, 2017
GIRIJA SHANKAR DUBEY @ GIRIJA DUBEY Vs. RADHEY SHYAM TIWARY
September 8, 2017
GIRIJA SHANKAR DUBEY @ GIRIJA DUBEY Vs. STATE OF BIHAR
September 8, 2017
GIRISH CHANDRA SINHA @ GIRISH SINHA Vs. STATE OF BIHAR
June 23, 2017
GIRISH KUMAR, SON OF SUCHENDRA PRASAD MAHTO Vs. R. K. KUSHWAHA, SON OF SRI RAJ KISHORE KUSHWAHA
May 12, 2017
GIRISH PARSAD SAH Vs. THE STATE OF BIHAR AND OTHERS
September 13, 2017
GITA DEVI Vs. UNION OF INDIA
August 31, 2017
GITA DEVI & ORS Vs. KAMESHWAR CHAUDHARY & ORS
July 18, 2017
GOJAN MIAN Vs. STATE OF BIHAR
March 28, 2017
GOLA RAJWAR @ LAL MUNI RAJWAR S/O LATE MARCHU RAJWAR Vs. STATE OF BIHAR
April 7, 2017
GOODS OF LATE KAULESHWARI DEVI WIFE OF LATE TEKA GOPE Vs. STATE
December 22, 2017
GOPAL BHAGAT Vs. STATE OF BIHAR
May 4, 2017
GOPAL GOSHWAMI Vs. PRINCIPAL SECRETARY
April 17, 2017
GOPAL KRISHNA, SON OF LATE BHOLA ISHAR, RESIDENT OF VILLAGE MAI, POLICE STATION Vs. THE STATE OF BIHAR THROUGH VIGILANCE
August 2, 2017
GOPAL KUMAR Vs. THE STATE OF BIHAR
December 11, 2017
GOPAL SARAN SINGH Vs. THE STATE OF BIHAR
November 7, 2017
GOPAL SINGH S/O LATE SAHDEO SINGH Vs. THE STATE OF BIHAR & ANR.
December 19, 2017
GOPAL SINGH SON OF LACHHO SINGH Vs. STATE OF BIHAR
November 11, 2017
GOPALBAD, P.S. SARMERA, DIST. NALANDA. AT PRESENT OFFICER INCHARGE Vs. THE STATE OF BIHAR
August 2, 2017
GOPESH SINGH @ GOPUA @ GOPU SINGH Vs. STATE OF BIHAR
September 15, 2017
GORA CHAND BASU Vs. STATE OF BIHAR
July 31, 2017
GORAKH NATH SINGH, SON OF LATE RAM SWAROOP SINGH Vs. THE STATE OF BIHAR
February 2, 2017
GORAKH SINGH @ GORAKH NATH SINGH Vs. THE STATE OF BIHAR
November 6, 2017
GOUTAM MEDICAL AGENCY, THROUGH UMA SHANKAR SINGH, HOSPITAL ROAD, LAHERIA SARAI, DARBHANGA, P.S. LAHERIA SARAI, DISTT Vs. THE STATE OF BIHAR
January 9, 2017
GOVIND PRASAD RAJGARHIA Vs. THE STATE OF BIHAR
November 7, 2017
GOVIND YADAV Vs. STATE OF BIHAR
August 8, 2017
GOVT. OF INDIA, UNION OF INDIA Vs. RAM EKBAL RAI S/O LATE BHIMRI RAI
December 12, 2017
GOWARDHAN BHOKTA Vs. STATE OF BIHAR
January 10, 2017
GRAMIN L P G VITRAK ASSOCIATION (BIHAR) Vs. UNION OF INDIA THROUGH ITS SECRETARY
November 17, 2017
GULJAR RAM, SON OF LATE GHOGHI RAM Vs. THE STATE OF BIHAR
November 17, 2017
GURPREET SINGH Vs. STATE OF BIHAR
December 22, 2017
GURU BISHNU SHARMA Vs. STATE OF BIHAR & OTHERS
March 2, 2017
GURU GOVIND SINGH Vs. STATE OF BIHAR
January 19, 2017
GURUDAYAL SINGH, SON OF AKHARA SINGH Vs. STATE OF BIHAR
January 17, 2017
GYAN PRAKASH KAUSHIK Vs. STATE OF BIHAR
September 5, 2017
GYAN PRAKASH SINHA Vs. STATE OF BIHAR
April 3, 2017
GYAN RANJAN KUMAR SON OF LATE RAM BALLABH SINGH Vs. STATE OF BIHAR
June 20, 2017
GYANTI DEVI Vs. THE STATE OF BIHAR
November 3, 2017
HABIBULLAH, SON OF LATE ISHAQUE MIAN Vs. THE STATE OF BIHAR AND ORS.
December 1, 2017
HANSRAJ GOND S/O RAMLAL GOND RESIDENT OF VILLAGE SIKATIA, MACHHARGAWAN, POLICE STATION BAGAHA, DISTRICT WEST CHAMPARAN Vs. THE STATE OF BIHAR
February 8, 2017
HANUMAN PRASAD CHOUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, ROAD C
July 26, 2017
HARDEO JHA , SON OF LATE SHIV KANT JHA Vs. STATE OF BIHAR
August 8, 2017
HARDEO RAI Vs. STATE OF BIHAR
November 27, 2017
HARE KRISHNA PRABHAKAQR @ HARE KRISHNA PRASAD PRABHAKAR SON OF BIHARI MAHTO Vs. THE STATE OF BIHAR
August 2, 2017
HARE RAM PRASAD Vs. THE STATE OF BIHAR
November 6, 2017
HARE RAM THAKUR SON OF LATE DEO MUNI THAKUR Vs. RAM SINGHASAN THAKUR SON OF PRABHAS THAKUR
February 23, 2017
HARI BANSH NARAIN SINGH Vs. BIHAR STATE ELECTRICITY BOARD
October 6, 2017
HARI CHARAN PRASAD Vs. THE STATE OF BIHAR
November 3, 2017
HARI KISHORE YADAV @ HARI KISHORE PRASAD YADAV Vs. STATE OF BIHAR & ORS.
July 18, 2017
HARI LAL PASWAN SON OF LATE PANCHU PASWAN Vs. STATE OF BIHAR
February 20, 2017
HARI MOHAN SINGH Vs. STATE OF BIHAR
November 8, 2017
HARI NARAYAN CHOUDHARY SON OF LATE RAMA CHOUDHARY Vs. THE PATNA MUNICIPAL CORPORATION
April 6, 2017
HARI NARAYAN SINGH Vs. STATE OF BIHAR
July 5, 2017
HARI SHANKAR PRASAD(IN BOTH) Vs. STATE OF BIHAR
October 13, 2017
HARILAL BHAGAT Vs. STATE OF BIHAR
March 28, 2017
HARISHCHANDRA PRASAD Vs. STATE OF BIHAR
August 17, 2017
HARISHCHANDRA YADAV, SON OF LATE CHAUDHARY YADAV Vs. STATE OF BIHAR
December 21, 2017
HASIM MIAN S/O LATE ABDUL GAFAR MIAN Vs. STATE OF BIHAR
March 15, 2017
HAVALDAR PUSHPRAJ DARJI SON OF BABU RAM DARJI Vs. STATE OF BIHAR
March 1, 2017
HEERA @ HEERALAL MANDAL SON OF LATE GANESH MANDAL Vs. STATE OF BIHAR
October 9, 2017
HEMANT KUMAR Vs. STATE OF BIHAR
November 2, 2017
HEMLATA KUMARI Vs. THE STATE OF BIHAR
November 10, 2017
HIGH COURT LEGAL SERVICES COMMITTEE, PATNA HIGH COURT, PATNA THROUGH ITS SECRETARY SHRI KISHORE PRASAD, JOINT REGISTRAR (JUDICIAL) Vs. THE STATE OF BIHAR
March 4, 2017
HIMANSHU KUMAR CHOUBEY Vs. UNION OF INDIA THROUGH SECRETARY
October 3, 2017
HINDUSTAN CONSTRUCTION COMPANY LTD. Vs. KANTI BIJLEE UTPADAN NIGAM LTD.
December 20, 2017
HINDUSTAN STEELWORKS CONSTRUCTION LIMITED Vs. UNION OF INDIA
August 2, 2017
HIRALAL YADAV @ SIKANDAR YADAV Vs. STATE OF BIHAR
May 23, 2017
HIRAMAN PRASAD, SON OF LATE TILAK DHARI PRASAD Vs. STATE OF BIHAR
May 18, 2017
HIRAMUNI DEBI Vs. STATE OF BIHAR & ORS
February 27, 2017
HIRDYA NAND SINGH Vs. NATIONAL INSURANCE COMPANY LTD THROUGH ITS BRANCH MANAGER
November 22, 2017
IDBI BANK LTD. Vs. UNION OF INDIA
August 22, 2017
IMARAT SHARIAH EDUCATIONAL AND WELFARE TRUST Vs. COMMISSIONER OF INCOME TAX
August 21, 2017
IMPERISHABLE SECURITY SERVICES PVT. LTD. Vs. STATE OF BIHAR
December 20, 2017
IMRAN ALAM, SON OF LATE MOHAMMAD MOIUDDIN, RESIDENT OF HARUN NAGAR, SECTOR NO. 1, ROAD NO. 6, HOUSE NO. 68, POLICE STATION Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 9, 2017
IMTEYAZ AHMAD KARIMI AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
October 6, 2017
IN GOODS OF LATE RAJENDRA KUER SON OF LATE NAR SINGH KUAR Vs. STATE
December 22, 2017
IN MATTER OF NEWS REPORT PUBLISHED IN HINDUSTAN TIMES PATNA Vs. GOVERNMENT OF BIHAR
January 18, 2017
IN THE MATTER OF NEWS REPORT Vs. GOVERNMENT OF BIHAR
January 18, 2017
IN THE MATTER OF REFERENCE RECEIVED FROM THE CHIEF JUDICIAL MAGISTRATE, NALANDA AT BIHARSHARIF Vs. STATE OF BIHAR
July 10, 2017
IND-SWIFT LTD Vs. STATE OF BIHAR
May 18, 2017
INDAL KUMAR Vs. STATE OF BIHAR
December 1, 2017
INDIA RUBBER PRODUCT INDUSTRIES THROUGH ITS PROPRIETOR PUTUL KUMAR SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, GOVT OF BIHAR
September 22, 2017
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY-CUM- COMMISSIONER OF COMMERCIAL TAXES
April 19, 2017
INDRA NAND THAKUR SON OF LATE KRIPA NAND THAKUR Vs. STATE OF BIHAR
May 17, 2017
INDRA NARAYAN CHAUDHARY S/O LATE KALIKANT CHAUDHARY Vs. THE STATE OF BIHAR & ORS.
June 19, 2017
INDRADEO DWARIKA SINGH Vs. STATE OF BIHAR AND ANOTHER
October 3, 2017
INDRADEO SINGH, SON OF LATE DWARIKA SINGH Vs. THE STATE OF BIHAR AND OTHERS
October 3, 2017
INDRADEO VIDROHI SON OF RAM SARAN MAHTO Vs. STATE OF BIHAR
September 11, 2017
INDRAJEET SACHIN Vs. UNION OF INDIA
January 17, 2017
INDRAJIT CHAKMA AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
September 11, 2017
INDRAKANT @ CHINTU PASWAN, SON OF SURESH PASWAN, R/O VILLAGE Vs. THE STATE OF BIHAR
February 20, 2017
INSTALACIONES INABENSA Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES
May 10, 2017
INTERNATIONAL ASSET RECONSTRUCTION COMPANY PVT. LTD. Vs. M/S ECLAT INDUSTRIES LTD.
November 23, 2017
INTERNATIONAL MERITIME ACADEMY, 41, JAMIN KORATTUR, PUDCHATIRAM (FROM POONAMALLE TO TIRUPATHY ROAD)CHENNAI Vs. THE STATE OF BIHAR & ANR.
September 5, 2017
ISHIKA RAJ Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
August 3, 2017
ISHRAT KHATOON @ ISHRAT PRAVEEN Vs. STATE OF BIHAR
November 8, 2017
ISLAM S/O MANIRUDDIN Vs. STATE OF BIHAR
September 11, 2017
J P SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 22, 2017
JAGARNATH MISHRA SON OF LATE BANSIDHAR MISHRA Vs. LALA MISHRA SON OF LATE KARAMDEO MISHRA
August 11, 2017
JAGARNATH PRASAD GUPTA @ JAGANATH PD GUPTA, SON OF LATE BHOLA PRASAD GUPTA Vs. STATE OF BIHAR
September 11, 2017
JAGARNATH YADAV SON OF LATE BALI RAM YADAV, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 16, 2017
JAGDISH RAI, SON OF SHREE CHANDRA RAI, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 7, 2017
JAGDISH RAUT, SON OF LATE TILAK RAUT Vs. STATE OF BIHAR
October 16, 2017
JAGDISH YADAV Vs. STATE OF BIHAR
July 4, 2017
JAGESHWAR MAHTO Vs. THE STATE OF BIHAR
March 2, 2017
JAGRITI KUMARI WIFE OF JAI PRAKASH, DAUGHTER OF RAM PRAVESH SHARMA RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR. NULL NULL
January 12, 2017
JAHIDA KHATOON Vs. MD. ALI
October 3, 2017
JAHIRUDDIN ALAM @ JAHIRUDDIN Vs. STATE OF BIHAR
October 6, 2017
JAI KUMAR @ JAI PRAKASH SON OF BHIKHARI SAH Vs. STATE OF BIHAR
June 20, 2017
JAI PRAKASH (ADVOCATE), SON OF SRI MUNNI PRASAD SINGH, VILL. Vs. THE STATE OF BIHAR & ORS.
March 30, 2017
JAI PRAKASH AGRAWAL Vs. STATE OF BIHAR
July 19, 2017
JAI PRAKASH YADAV Vs. STATE OF BIHAR
April 13, 2017
JAINANDAN YADAV Vs. THE STATE OF BIHAR
November 3, 2017
JAIRAM YADAV S/O LATE HITNARAIN YADAV Vs. THE STATE OF BIHAR AND ANR.
April 7, 2017
JALESHWARI DEVI WIFE OF ABADH BIHARI RAM & ORS. Vs. THE UNION OF INDIA
October 16, 2017
JAMALPUR FISHERMAN CO-OPERATIVE SOCIETIES LTD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATIVE SOCIETIES
October 4, 2017
JAMUNA YADAV Vs. THE STATE OF BIHAR
November 6, 2017
JANARDAN PRASAD VERMA S/O LATE GURU ADHIN PRASAD VERMA Vs. STATE OF BIHAR
April 10, 2017
JANARDAN RAI Vs. UMESH PRASAD RAI
May 16, 2017
JANARDAN SINGH SON OF LATE BARNI SINGH Vs. SMT. SACHIDA DEVI @ SAVITA DEVI WIFE OF SHRI ANIL KUMAR SINGH
April 24, 2017
JANTA COLD STORAGE, MAHNAR, DISTRICT VAISHALI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
July 11, 2017
JATA SHANKAR JHA Vs. THE STATE OF BIHAR
November 6, 2017
JATA SHANKAR JHA, S/O CHANDRABALI JHA Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, BIHAR, PATNA
May 22, 2017
JAWAHAR LAL RAM, SON OF DAMODAR RAM Vs. STATE OF BIHAR
March 15, 2017
JAWAHAR SAH @ JAWAHAR LAL PRASAD, SON OF LATE DEVANAND SAH ALIAS LATE DEVNANDAN SAH & ORS. Vs. THE STATE OF BIHAR
February 3, 2017
JAWAHEER RAM Vs. STATE OF BIHAR
September 1, 2017
JAWAHER GIRI, S/O LATE JANGI GIRI Vs. STATE OF BIHAR
August 25, 2017
JAWED ALAM @ BHUTTU Vs. STATE OF BIHAR
September 15, 2017
JAY MANGAL PRASAD SINGH, S/O LATE RAM CHANDRA SINGH Vs. THE STATE OF BIHAR AND ANR.
April 11, 2017
JAYA DEVI WIFE OF LATE SHAMBHU KUMAR BANSFORE EX-HELPER SAFAIWALA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
January 28, 2017
JAYACHANDRAN T. Vs. STATE OF BIHAR
May 29, 2017
JEETU MANJHI Vs. STATE OF BIHAR
September 9, 2017
JHAGARU SAH Vs. STATE OF BIHAR
July 27, 2017
JILA PRATHMIK SHIKSHAK SANGH, NALANDA Vs. STATE OF BIHAR
December 14, 2017
JITENDRA KUMAR YADAV Vs. UNION OF INDIA
February 4, 2017
JITENDRA PRASAD Vs. SOUTH BIHAR POWER DISTRIBUTION COMPANY LTD.
February 16, 2017
JITENDRA PRASAD SON OF RAM PRASAD Vs. STATE OF BIHAR
April 7, 2017
JITENDRA RAJAK S/O GULAB CHANDRA PRASAD Vs. ARUN KUMAR SINHA S/O BHOLA NATH SINHA
December 21, 2017
JITENDRA SINGH Vs. THE STATE OF BIHAR
March 8, 2017
JIWACHH JHA Vs. GANESH JHA
May 15, 2017
JUDGEMENT_117_LAWS(PAT)3_2017 Vs. AKHIL BHARAT JAY GURU SAMPARDAY
March 29, 2017
JULY KUMARI Vs. THE ORIENTAL INSURANCE COMAPNAY LIMITED
July 20, 2017
JYANT AJAT SHATRU SON OF LATE AJAT SHATRU, RESIDENT OF G/2, P.C. COLONY, P.S. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, SCIENCE AND TECHNOLOGY DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
January 23, 2017
K K ROADWAYS & ORS Vs. INDIAN OIL CORPORATION LIMITED, MUMBAI & ORS
February 6, 2017
K SAMBASIVA RAO Vs. STATE OF BIHAR
February 23, 2017
KAILA YADAV @ BALRAM YADAV Vs. STATE OF BIHAR
December 19, 2017
KAILASHPATI MANDAL Vs. STATE OF BIHAR
January 30, 2017
KALI CHARAN TANTI AND OTHERS Vs. STATE OF BIHAR
July 14, 2017
KALYANPUR CEMENTS LIMITED Vs. STATE OF BIHAR THROUGH ITS CHIEF SECRETARY
April 20, 2017
KAMA PASWAN Vs. THE STATE OF BIHAR
May 4, 2017
KAMAKHYA NARAYAN SINGH @ KAMACHHAYA SINGH SON OF LATE RADHE KISHUN SINGH Vs. STATE OF BIHAR
June 28, 2017
KAMAL KISHORE PRASAD Vs. STATE OF BIHAR
March 18, 2017
KAMAL NAYAN PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD, BAILEY ROAD, PATNA
April 19, 2017
KAMALA TIWARI Vs. SURAJ KUMAR TIWARY
May 16, 2017
KAMDEO JHA Vs. STATE OF BIHAR
October 4, 2017
KAMDEO KUMAR DAHA Vs. THE STATE OF BIHAR
March 8, 2017
KAMESHWAR CHAUDHARY & ORS. Vs. GITA DEVI & ORS.
July 18, 2017
KAMESHWAR PRASAD YADAV Vs. STATE OF BIHAR
June 29, 2017
KAMESHWAR SINGH Vs. STATE OF BIHAR
December 18, 2017
KAMESHWAR YADAV Vs. THE BIHAR STATE ELECTRICITY BOARD
March 9, 2017
KAMLA DEVI Vs. STATE OF BIHAR
February 4, 2017
KAMLA SINGH, S/O SHRI RAM ANANDI SINGH Vs. THE STATE OF BIHAR
February 2, 2017
KAMLADITYA CONSTRUCTIONS PVT. LTD. Vs. THE STATE OF BIHAR
August 8, 2017
KAMLESH KUMAR Vs. PUJA DEVI W/O KAMLESH KUMAR
August 9, 2017
KAMLESH KUMAR THAKUR Vs. STATE OF BIHAR
January 13, 2017
KAMLESH SHARMA, DAUGHTER OF LATE UDHO RAM BHATNAGAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
August 21, 2017
KAMLESH YADAV Vs. STATE OF BIHAR
May 23, 2017
KAMLESHWAR KUMAR ALIAS KAMLESH KUMAR SINGH Vs. STATE OF BIHAR AND ANOTHER
September 11, 2017
KAMLESHWAR LAL KARN S/O LATE DEO NARAYAN LAL Vs. STATE OF BIHAR
August 1, 2017
KAMLESHWARI PASWAN Vs. STATE OF BIHAR
May 4, 2017
KAMLI DEVI W/O KHARRAM @ KHARDEV RAM Vs. STATE OF BIHAR
June 22, 2017
KAMNI KAUSHAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY SOCIAL WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
November 3, 2017
KAMRUL @ KARU @ KAMRUL ALI KARU SON OF MUSA @ MUSA Vs. STATE OF BIHAR
October 12, 2017
KAMTA SINGH Vs. STATE OF BIHAR
May 12, 2017
KANCHAN SINGH Vs. SYNDICATE BANK THROUGH ITS REGIONAL MANAGER, PATNA
April 26, 2017
KANCHANA KUMARI Vs. STATE OF BIHAR
October 18, 2017
KANHAIYA KUMAR @ KANHAIYA SONI, SON OF SRI BHAGWAN SETH Vs. THE STATE OF BIHAR
April 25, 2017
KANHAIYA RAM Vs. UNION OF INDIA
May 3, 2017
KAPIL DEO CHAUHAN & ORS Vs. THE STATE OF BIHAR & ORS
November 28, 2017
KAPIL DEO SAHANI Vs. STATE OF BIHAR
April 6, 2017
KAPIL PASWAN Vs. STATE OF BIHAR
May 17, 2017
KARIMAN YADAV Vs. THE STATE OF BIHAR
November 7, 2017
KARTIK LAL SON OF LATE MAKSUDAN SAH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH
July 11, 2017
KARTIKEY KUMAR Vs. STATE OF BIHAR
June 20, 2017
KARU PANDIT Vs. STATE OF BIHAR
January 23, 2017
KARUNA KUMARI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
November 28, 2017
KARYANAND KUMAR Vs. THE UNION OF INDIA
November 8, 2017
KASHI CHOUDHARY Vs. STATE OF BIHAR
August 7, 2017
KASIM @ KASIM ANSARI Vs. STATE OF BIHAR
June 20, 2017
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
April 20, 2017
KAUSHAL KAUSHIK Vs. STATE OF BIHAR
October 10, 2017
KAUSHAL KAUSHIK, SON OF LATE JAGDISH PRASAD Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
June 20, 2017
KAUSHAL KISHORE TIWARY Vs. STATE OF BIHAR
October 18, 2017
KAUSHAL KUMAR SINGH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY
July 21, 2017
KAUSHLENDRA KUMAR CHOWDHARY, SON OF SHRI PARMESHWAR CHOWDHARY & ANR. Vs. THE STATE OF BIHAR
October 30, 2017
KAVITA DEVI Vs. SANTOSH KUMAR SINGH
July 6, 2017
KAVITA SINGH AND OTHERS Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD , DISTRICT SIWAN AND ANOTHER
July 13, 2017
KEDAR PASWAN, SON OF LATE RAMAN PASWAN Vs. THE STATE OF BIHAR
November 2, 2017
KEDAR PRASAD Vs. STATE OF BIHAR
November 24, 2017
KESH RANJAN MAHTO Vs. STATE OF BIHAR
March 29, 2017
KESHAV KISHORE PRASAD S/O LATE BINDA SAH Vs. STATE OF BIHAR
May 4, 2017
KESHAV KUMAR SHAHI Vs. STATE OF BIHAR
August 24, 2017
KHAJANCHI RISHI, SON OF LATE BIRAN RISHI Vs. THE STATE OF BIHAR
January 27, 2017
KHAJAY RAM Vs. STATE OF BIHAR
February 23, 2017
KIRAN DEVI Vs. THE STATE OF BIHAR
December 14, 2017
KIRAN DEVI Vs. STATE OF BIHAR
January 18, 2017
KIRAN DEVI W/O UDAY SINGH Vs. THE STATE OF BIHAR AND ANOTHER
November 21, 2017
KISHNA KUMAR BAJORIA Vs. STATE OF BIHAR
July 12, 2017
KISHOR MAHTO, SON OF JIB LAL MAHTO Vs. THE STATE OF BIHAR
April 27, 2017
KISHOR MANDAL & ORS Vs. THE STATE OF BIHAR
December 5, 2017
KISHOR PRASAD Vs. TILKAMANJHI BHAGALPUR UNIVERSITY, BHAGALPUR AND OTHERS
August 21, 2017
KISHORI DAS, SON OF LATE BHUKHNU DAS, RESIDENT OF EAST LOHANIPUR, P.S. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR, PATNA
February 4, 2017
KISHORI DEVI, WIFE OF SRILAL BABU Vs. RAMESHWAR PRASAD, SON OF SHEO PRASAD, GOLDSMITH
July 24, 2017
KISHUN DEO MAHTO SON OF BANARSI MAHTO Vs. STATE OF BIHAR
October 10, 2017
KOKA RAI @ DINESH RAI Vs. STATE OF BIHAR
April 3, 2017
KRANTI DEVI Vs. NATIONAL INSURANCE COMPANY LTD.
July 6, 2017
KRISHNA BALLAVA SINGH Vs. THE STATE OF BIHAR
April 17, 2017
KRISHNA BIHARI PRASAD SINHA Vs. STATE OF BIHAR
March 30, 2017
KRISHNA CHANDRA PRASAD SINGH Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM @ TOOTOO IMAM
December 7, 2017
KRISHNA CHOUDHARY Vs. STATE OF BIHAR
May 17, 2017
KRISHNA KANT UPADHYA Vs. STATE OF BIHAR
July 11, 2017
KRISHNA KEWAT, S/O BODHI KEWAT Vs. THE STATE OF BIHAR
April 18, 2017
KRISHNA KUMAR SINGH Vs. STATE OF BIHAR
February 16, 2017
KRISHNA KUMAR SINGH Vs. THE STATE OF BIHAR
February 14, 2017
KRISHNA KUMAR SINGH AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
October 17, 2017
KRISHNA MOHAN PATHAK SON OF LATE JAGARNATH PATHAK Vs. BIHAR STATE ELECTRICITY BOARD
February 20, 2017
KRISHNA MURARI SINHA Vs. SMT. ASHA SINHA
July 21, 2017
KRISHNA NANDAN PRASAD SINHA, S/O LATE RAM BHAJAN PRASAD SINHA Vs. THE STATE OF BIHAR AND ANR.
April 11, 2017
KRISHNA PRATAP SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
July 11, 2017
KRISHNA SAH Vs. STATE OF BIHAR
September 11, 2017
KRISHNA SAH Vs. STATE OF BIHAR
October 17, 2017
KRISHNADEO LAL Vs. STATE OF BIHAR
April 6, 2017
KULWANT KUMAR YADAV Vs. STATE OF BIHAR
April 25, 2017
KUMAR AMIT Vs. ASHOK KUMAR SRIVASTAVA
September 21, 2017
KUMAR ANUBHAV Vs. STATE OF BIHAR
September 4, 2017
KUMAR DHIRENDRA VIKRAMENDRA PRATAP SINGH Vs. STATE OF BIHAR AND ANOTHER
October 13, 2017
KUMAR NEERAJ Vs. STATE OF BIHAR
September 6, 2017
KUMAR RANVIJAY @ ANIL KUMAR Vs. STATE OF BIHAR
August 25, 2017
KUMAR SHAILENDRA, SON OF LATE RAM RAN BIKAT PRASAD SINGH Vs. STATE OF BIHAR
December 5, 2017
KUMAR SONU @ SONU @ PUNIT KUMAR MIHRA Vs. THE STATE OF BIHAR
October 3, 2017
KUMAR YADAV SON OF LATE MUNSI YADAV Vs. STATE OF BIHAR
October 9, 2017
KUMARI CHANDRAWATI, WIFE OF ARUN KUMAR ROY Vs. THE STATE OF BIHAR AND ORS.
February 2, 2017
KUMARI PRIYANKA Vs. STATE ELECTION COMMISSION
April 4, 2017
KUMARI REKHA BHARATI Vs. STATE OF BIHAR
April 26, 2017
KUMARI RENU Vs. STATE OF BIHAR
March 6, 2017
KUMARI SACHCHI W/O MUNDESHWAR THAKUR Vs. STATE OF BIHAR THROUGH SECRETARY
July 25, 2017
KUMARI SANDHYA, WIFE OF SHIRISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT, BIHAR, PATNA
September 1, 2017
KUMARJEE JHA S/O BAUAJEE JHA Vs. THE STATE OF BIHAR AND ANR.
April 25, 2017
KUMKUM DEVI Vs. STATE ELECTION COMMISSION
August 16, 2017
KUMUD DEVI W/O LATE SANJAY KUMAR Vs. STATE OF BIHAR AND ORS
March 27, 2017
KUNDAN KUMAR Vs. DIRECTOR, HIGHER EDUCATION, NEW SECRETARIAT PATNA
September 6, 2017
KUNDAN KUMAR Vs. STATE OF BIHAR
July 13, 2017
KUNDAN KUMAR Vs. THE STATE OF BIHAR
September 6, 2017
KUNTI DEVI Vs. STATE OF BIHAR
January 17, 2017
KUSHESHWAR PASWAN Vs. STATE OF BIHAR
May 18, 2017
KUSHESHWAR PURBEY Vs. SHRI SHRI 108 RAM JANAKI JEE S.
August 11, 2017
KUSUM DEVI @ SUMAN DEVI Vs. STATE OF BIHAR
February 14, 2017
LAGANDEO RAY Vs. STATE OF BIHAR
April 27, 2017
LAHAMU YADAV, SON OF LATE HARIPADA YADAV @ HARI YADAV Vs. THE STATE OF BIHAR
January 10, 2017
LAKHAN LAL JHA Vs. STATE OF BIHAR
May 3, 2017
LAKHAN PASWAN Vs. STATE OF BIHAR
September 21, 2017
LAKHAN PASWAN @ LAKHU PASWAN, S/O LATE SHYAM PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, LAW DEPARTMENT, GOVT OF BIHAR, PATNA
March 9, 2017
LAKHANDEO CONSTRUCTION PVT LTD Vs. STATE OF BIHAR
July 20, 2017
LAKHINDER RAI S/O LATE DEO NARAIN RAI R/O VILL-BARDIHA Vs. STATE OF BIHAR
September 12, 2017
LAKSHMAN CHAUHAN @ LAXMAN CHUHAN Vs. STATE OF BIHAR
July 17, 2017
LAKSHMAN MANJHI Vs. THE STATE OF BIHAR
October 3, 2017
LAKSHMESHWAR PRASAD ROY @ RAI Vs. UTTAR BIHAR GRAMIN BANK
June 20, 2017
LAKSHMI MAHTO RAM CHANDRA PRASAD Vs. INDIAN OIL CORPORATION LTD
May 19, 2017
LAKSHMI ROY, SON OF LATE AJODHI ROY, PROFESSION RETIRED CHAIRMAN BIHAR PUBLIC SERVICE COMMISSION Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY GOVERNMENT OF BIHAR
October 9, 2017
LAL BABU & ORS Vs. AKHILESH SINGH & ORS
March 8, 2017
LAL BABU PRASAD Vs. JAI PRAKASH
October 30, 2017
LAL BABU PRASAD, SON OF LATE HARI SHAH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVERNMENT OF BIHAR, PATNA
March 20, 2017
LAL BAHADUR SINGH Vs. STATE OF BIHAR
June 21, 2017
LAL YADAV Vs. STATE OF BIHAR
December 19, 2017
LALAN KUMAR Vs. STATE OF BIHAR
April 8, 2017
LALAN KUMAR SINGH SON OF RAM BALAK SINGH Vs. STATE OF BIHAR, THROUGH ITS CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 7, 2017
LALAN PD.SINGH, SON OF SHRI SITARAM SINGH Vs. THE STATE OF BIHAR
February 2, 2017
LALAN PRASAD RAJAK @ LALAN RAJAK SON OF SRI BABAN PRASAD RAJAK Vs. THE STATE OF BIHAR & ORS.
November 17, 2017
LALAN PRASAD SHARMA, SON OF LATE RAM BABU Vs. THE STATE OF BIHAR AND OTHERS
March 24, 2017
LALBABU YADAV @ LALA @ LALAN YADAV Vs. STATE OF BIHAR
November 24, 2017
LALIT KUMAR JAIN Vs. RAJ KUMAR JAIN
January 27, 2017
LALIT SAGAR Vs. NARENDRA KUMAR
May 8, 2017
LALITA CHOUBEY W/O LATE KEDAR CHOUBEY Vs. STATE OF BIHAR
June 21, 2017
LALITA DEVI Vs. THE STATE OF BIHAR
March 3, 2017
LALITA DEVI, WIFE OF LATE RAVINDRA KUMAR Vs. THE STATE OF BIHAR
March 16, 2017
LALITA SINHA, WIFE OF SHRI RAJNI KANT VERMA Vs. BANK OF BARODA, A SCHEDULED BANK
June 20, 2017
LALKA PASWAN Vs. STATE OF BIHAR
October 10, 2017
LALLAN SINGH Vs. STATE OF BIHAR
August 1, 2017
LALLAN SINGH CHAUHAN Vs. STATE OF BIHAR AND ANOTHER
July 17, 2017
LALLU SINGH Vs. STATE OF BIHAR
January 28, 2017
LALO YADAV SON OF LATE PHULTEN YADAV Vs. STATE OF BIHAR
August 11, 2017
LATE KISHUN SAH THROUGH LR Vs. LATE NAGENDRA SINGH THROUGH LRS
September 12, 2017
LATE SHEO NANDAN PRASAD THROUGH L RS & ORS Vs. MAHADEVI @ MATIA DEVI & ORS
December 20, 2017
LAXMAN SINGH Vs. BASISTHA PATHAK S/O LATE BALESHWAR PATHAK
May 2, 2017
LAXMI CHAUDHARY SON OF LATE SANT LAL CHAUDHARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCES DEVELOPMENT DEPARTMENT, GOVT OF BIHAR, PATNA
August 11, 2017
LAXMI NARAIN SINGH Vs. ADDL. MEMBER BOARD OF REVENUE
January 17, 2017
LAXMIPATI BALAJEE CONSTRUCTION Vs. STATE OF BIHAR
March 29, 2017
LEDHA GOPE, SON OF LATE DWARIKA RAI Vs. STATE OF BIHAR
July 17, 2017
LEELA DEVI Vs. STATE OF BIHAR
January 18, 2017
LEELA SHRIVASTAWA Vs. STATE OF BIHAR
August 10, 2017
LETTERS PATENT APPEAL Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA
July 27, 2017
LILMUNI KISKU @ PHOOL MANI KISKU WIFE OF LATE BHAGAT HEMBRAM Vs. STATE OF BIHAR THROUGH CABINET VIGILANCE DEPARTMENT, GOVT OF BIHAR
November 1, 2017
LORIK YADAV, SON OF LATE BRAHAMDEO YADAV Vs. STATE OF BIHAR
January 24, 2017
LOVELY DEVI Vs. STATE OF BIHAR
May 19, 2017
M/S AATMA RAM MEDICALS Vs. STATE OF BIHAR
July 3, 2017
M/S ANIL SHARMA Vs. STATE OF BIHAR
September 15, 2017
M/S BROAD SON COMMODITIES PVT. LTD Vs. THE STATE OF BIHAR
November 2, 2017
M/S CAR SCANNER THROUGH Vs. THE EMPLOYEES PROVIDENT FUND
November 3, 2017
M/S DOMESTIC CONSTRUCTIONS PVT. LTD. Vs. STATE OF BIHAR
July 14, 2017
M/S KANTI MEDICAL AGENCY REPRESENTED BY PANKAJ KUMAR, S/O SHRI SHIV BALAK YADAV Vs. THE STATE OF BIHAR
March 2, 2017
M/S NEW GAURAV PHARMA Vs. STATE OF BIHAR AND ORS.
August 23, 2017
M/S NEW REVIVAL HOMEO PHARMACY PROPRIETOR JITENDRA KUMAR S/O LATE RAM LAKHAN SAH Vs. THE STATE OF BIHAR
January 19, 2017
M/S PRABHAT ZARDA FACTORY INDIA PVT. LTD. Vs. THE UNION OF INDIA
February 8, 2017
M/S PRADIP LAMP WORKS, JAY KRISHNA ROAD, P.S. Vs. THE STATE OF BIHAR, THROUGH THE COMMISSIONER
January 13, 2017
M/S PRATIBHA CHINA STATE JOINT VENTURE (A UNIT OF PRATIBHA INDUSTRIES LTD.), THROUGH ITS MANAGER SRI DILIP KUMAR MISHRA, S/O SRI BINDESHWAR MISHRA, R/O MOHALLA Vs. THE STATE OF BIHAR THROUGH THE SECRETARY OF LABOUR DEPARTMENT, BIHAR
January 17, 2017
M/S SASARAM BHABUA CENTRAL COOPERATIVE BANK LIMITED, KARAHGAR MORE, SASARAM, ROHTAS THROUGH THE MANAGING DIRECTOR, NIKESH KUMAR, SON OF LATE NAGESHWAR RAM, RESIDENT OF MOHALLA Vs. THE UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT, GOVT. OF INDIA
February 27, 2017
M/S SHEELA CHITRA MANDIR Vs. UNION OF INDIA
February 16, 2017
M/S SHIVA AGRO INDUSTRIES PVT. LTD. Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION
March 28, 2017
M/S SHREE BAJRANG TALKIES Vs. THE STATE OF BIHAR
February 2, 2017
M/S SHREE BHARAT REFRACTORIES Vs. MANAGING DIRECTOR, BIHAR STATE FINANCIAL CORPORATION
November 7, 2017
M/S STAR BUILD MAX PVT. LTD. THROUGH Vs. THE STATE OF BIHAR
February 6, 2017
M/S UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOST. MANGLI DEVI AND OTHERS
January 24, 2017
M/S. BALAJI HYUNDAI Vs. STATE OF BIHAR
July 26, 2017
M/S. BHARAT SUGAR MILL Vs. STATE OF BIHAR
September 6, 2017
M/S. BISHNU FLOUR MILLS PVT. LTD Vs. STATE OF BIHAR
March 7, 2017
M/S. HIMALAYA AGRO CHEMICALS PVT. LIMITED, UNIT Vs. THE STATE OF BIHAR,
February 2, 2017
M/S. INDUS INTEGRATED INFORMATION MANAGEMENT LIMITED Vs. THE STATE OF BIHAR
October 10, 2017
M/S. KHEMKA ENTERPRISES Vs. UNION OF INDIA
July 25, 2017
M/S. LAKSHMI MAHTO RAM CHANDRA PRASAD Vs. INDIAN OIL CORPORATION LTD.
May 19, 2017
M/S. MAGADH STOCK EXCHANGE ASSOCIATION Vs. UNION OF INDIA
March 1, 2017
M/S. P.P. PUBLICATION Vs. STATE OF BIHAR
August 3, 2017
M/S. PATLIPUTRA BUILDERS LTD. AND ANOTHER Vs. THE UNION OF INDIA
July 24, 2017
M/S. RUNGTA ENTERPRISES Vs. STATE OF BIHAR
May 10, 2017
M/S. SRI RAM ENTERPRISES Vs. GENERAL MANAGER, EASTERN RAILWAY
December 20, 2017
M/S. SUPRAB ENTERPRISES Vs. THE STATE OF BIHAR
November 3, 2017
MAA DURGA ENTERPRISES Vs. BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
November 21, 2017
MADAN CHAUDHARY S/O LATE SHEO BACHAN CHAUDHARY Vs. THE STATE OF BIHAR
April 26, 2017
MADAN KUMAR PASWAN Vs. STATE OF BIHAR
March 6, 2017
MADAN MOHAN MOHIT Vs. STATE OF BIHAR AND OTHERS
December 8, 2017
MADAN MOHAN PANDEY SON OF LATE AMIR PANDEY Vs. THE STATE OF BIHAR AND ANR.
July 25, 2017
MADAN SINGH Vs. PINTU SINGH
September 8, 2017
MADHEPURA ZILA MUKHIYA SANGH THROUGH ADHYAKSH NAMELY SWADESH KUMAR SON OF SRI BALESHWAR PRASAD YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
September 4, 2017
MADHO YADAV Vs. RAM CHANDRA SHARMA
August 9, 2017
MADHU KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR
April 25, 2017
MADHU SUDAN PRASAD Vs. STATE OF BIHAR
May 10, 2017
MADHUKAR ANAND Vs. STATE OF BIHAR
May 24, 2017
MADHUMALA KUMARI @ MADHU MALA KUMARI Vs. THE STATE OF BIHAR
November 14, 2017
MADHUSUDAN YADAV Vs. STATE OF BIHAR
October 16, 2017
MADHUSUDHAN SHARMA Vs. STATE OF BIHAR
May 11, 2017
MADHWENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 30, 2017
MADURA COATS EMPLOYEES ASSOCIATION Vs. STATE OF BIHAR
July 5, 2017
MAHABIR OJHA Vs. STATE OF BIHAR
November 2, 2017
MAHABIR SHARMA Vs. RAMASHISH SHARMA
March 9, 2017
MAHAKANT JHA Vs. STATE OF BIHAR
July 24, 2017
MAHANTH BISHAMBHAR SARAN DEOJEE CHELA RASH BIHARI SARAN DEOJEE AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
October 3, 2017
MAHANTH RAM KINKAR DAS Vs. STATE OF BIHAR
January 17, 2017
MAHARANA PRATAP SINGH Vs. ALLAHABAD BANK THROUGH THE DY. GENERAL MANAGER
April 28, 2017
MAHAVIR GUPTA Vs. STATE OF BIHAR
September 8, 2017
MAHAWATI DEVI W/O RAM PRASAD MAHTO Vs. BRANCH MANAGER NEW INDIA ASSUR
July 20, 2017
MAHENDRA CHULAHI SINGH Vs. STATE OF BIHAR AND OTHERS
November 15, 2017
MAHENDRA DAS B ED TEACHERS TRAINING COLLEGE AT MATHIA NECHUA JALALPUR Vs. NATIONAL COUNCIL FOR TEACHERS EDUCATION
September 4, 2017
MAHENDRA KUMAR @ VISHI S/O LATE DWARIKA YADAV Vs. STATE OF BIHAR
April 27, 2017
MAHENDRA PANDEY & ORS Vs. SHANTI DEVI & ORS
December 14, 2017
MAHENDRA PRASAD Vs. STATE OF BIHAR
July 19, 2017
MAHENDRA PRASAD SINGH Vs. STATE OF BIHAR
July 20, 2017
MAHENDRA SAO @ MAHENDRA SAH Vs. STATE OF BIHAR
August 2, 2017
MAHESH BAHADUR SINGH, S/O DHIR BAHADUR SINGH Vs. STATE OF BIHAR
May 22, 2017
MAHESH DAS Vs. STATE OF BIHAR
February 22, 2017
MAHESH KUMAR Vs. THE STATE OF BIHAR
July 17, 2017
MAHESH KUMAR DUBEY, SON OF SRI RAM PYARE DUBEY Vs. THE STATE OF BIHAR AND ANR.
April 24, 2017
MAHESH PRASAD AND OTHERS Vs. THE STATE OF BIHAR
October 12, 2017
MAHESH SAHANI SON OF VILAS SAHANI Vs. STATE OF BIHAR
November 24, 2017
MAHESHWAR KUMAR ADDITIONAL GENERAL MANAGER Vs. STATE OF BIHAR
August 2, 2017
MAHESHWAR SHARMA & ORS. Vs. STATE OF BIHAR
December 18, 2017
MAHINDRA & MAHINDRA FINANCIAL SERVICES LIMITED Vs. STATE OF BIHAR
July 17, 2017
MAHMOOD ALAM SON OF LATE ABDUL JABBAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR
November 20, 2017
MAIDAN TOWN Vs. STATE OF BIHAR
February 10, 2017
MAJISTER SAH SON OF YAMMUNA SAH Vs. STATE OF BIHAR
August 25, 2017
MAJROOL HAQUE ANSARI Vs. STATE OF BIHAR
November 14, 2017
MAKKU DOM, SON OF BIRENDRA DOM Vs. STATE OF BIHAR
November 30, 2017
MAMTA MISRA @ AMNA KHATOON Vs. STATE OF BIHAR
July 24, 2017
MANAGEMENT OF THE SR. DIVISIONAL MANAGER Vs. UNION OF INDIA
July 24, 2017
MANAGER YADAV, SON OF LATE JAIRAM YADAV Vs. THE UNION OF INDIA THROUGH THE SECRETARY
April 10, 2017
MANAGING COMMITTEE OF DARUL ULOOM KALIMIA PARASMANI SARSI DHAMDAHA Vs. STATE OF BIHAR
April 28, 2017
MANAGING COMMITTEE OF MADRASA DARUL HODA Vs. STATE OF BIHAR
August 21, 2017
MANAGING DIRECTOR Vs. STATE OF BIHAR
September 6, 2017
MANAGMENT OF BIHAR STATE ELECTRICITY BOARD, VIDYUT BHAWAN, BAILEY ROAD, PATNA, THROUGH ITS CHAIRMAN Vs. THE STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF LABOUR AND EMPLOYMENT AND TRAINING, GOVERNMENT OF BIHAR, PATNA
February 10, 2017
MANEET BIND Vs. STATE OF BIHAR
September 9, 2017
MANGAL SINGH SON OF LATE RAM PRAVESH RAM R/O HETAMPUR Vs. STATE OF BIHAR
July 12, 2017
MANGALA NAND JHA Vs. STATE OF BIHAR
August 17, 2017
MANGAN SHARMA Vs. STATE OF BIHAR
October 6, 2017
MANIK CHANDRA MALLAH @ MANIK CHAND Vs. THE STATE OF BIHAR
November 2, 2017
MANIKANT KUMAR Vs. STATE OF BIHAR
July 5, 2017
MANISH KUMAR @ LOKESH KUMAR Vs. STATE OF BIHAR
August 10, 2017
MANISH KUMAR @ LOKESH KUMAR SON OF MUKESHWAR SINGH Vs. THE STATE OF BIHAR
November 6, 2017
MANISH KUMAR AGARWAL @ MANISH AGARWAL Vs. STATE OF BIHAR
April 28, 2017
MANISH KUMAR CHAND Vs. STATE OF BIHAR THROUGH COLLECTOR
June 21, 2017
MANISH KUMAR ROY @ MANISH ROY SON OF RAM NARESH ROY Vs. THE STATE OF BIHAR
April 13, 2017
MANJU DEVI Vs. THE STATE OF BIHAR
April 8, 2017
MANJU DEVI, W/O RAJENDRA SINGH Vs. STATE OF BIHAR
September 12, 2017
MANJU KUMARI Vs. KUMUD KUMARI
January 27, 2017
MANJULA DEVI, WIFE OF SHYAM JHA Vs. STATE OF BIHAR
March 2, 2017
MANOHAR RAI @ MANOHAR ROY, SON OF TILESHWAR ROY Vs. STATE OF BIHAR
June 22, 2017
MANOHAR YADAV, SON OF LATE HARDAY YADAV Vs. STATE OF BIHAR
August 1, 2017
MANOJ KUMAR Vs. STATE OF BIHAR
June 20, 2017
MANOJ KUMAR Vs. UNION OF INDIA
April 20, 2017
MANOJ KUMAR PANDEY Vs. THE STATE BANK OF INDIA
December 11, 2017
MANOJ KUMAR PASWAN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
May 15, 2017
MANOJ KUMAR RAZAK Vs. STATE OF BIHAR
September 20, 2017
MANOJ KUMAR RAZAK @ MANOJ RAZAK, SON OF LATE HIRAL LAL RAZAK, RESIDENT OF VILLAGE RAGHUNATHPUR, P.S. RAGHUNATHPUR, DISTRICT Vs. THE STATE OF BIHAR THROUGH THE INSPECTOR GENERAL OF POLICE VIGILANCE DEPARTMENT, GOVT. OF BIHAR, PATNA
February 15, 2017
MANOJ KUMAR SON OF SHEOJEE RAJAK Vs. STATE OF BIHAR
October 13, 2017
MANOJ KUMAR SON OF SRI RAJENDRA SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 28, 2017
MANOJ KUMAR SON OF SUGAMBER PRASAD Vs. STATE OF BIHAR THROUGH SECRETARY
May 9, 2017
MANOJ KUMAR, SON OF BHUSHAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
April 4, 2017
MANOJ PRASAD SINGH Vs. THE STATE OF BIHAR AND ANOTHER
October 6, 2017
MANOJ SHARMA SON OF RAGHUNATH SHARMA RESIDENT OF VILLAGE AND P.S. Vs. THE STATE OF BIHAR
January 18, 2017
MANORANJAN BISHWASH @ MANORANJAN BISHWASH, S/O LATE RAMESH CHANDRA BISHWASH Vs. THE STATE OF BIHAR AND ORS.
February 2, 2017
MANORMA DEVI Vs. STATE OF BIHAR
June 29, 2017
MANTOO KUMAR SAH @ MANTOON KUMAR SAH @ MANTOON SAH Vs. STATE OF BIHAR
August 2, 2017
MANTU KUMAR @ BONA, S/O RAMJIT SAO Vs. STATE OF BIHAR
July 31, 2017
MANTU MIAN, SON OF LATE RASUL MIAN, RESIDENT OF VILLAGEPAROO, KASWA Vs. STATE OF BIHAR
December 22, 2017
MANTU SHARMA @ PRADUMAN SHARMA Vs. STATE OF BIHAR
May 30, 2017
MANTU TIWARI Vs. STATE OF BIHAR
June 29, 2017
MANZAR HUSSAIN MANZAR Vs. STATE OF BIHAR
October 18, 2017
MAONJ KUMAR CHOUDHARY Vs. STATE OF BIHAR
August 23, 2017
MAQSOOD HASAN Vs. SUDAMA PRASAD JAISWAL
December 18, 2017
MASJID AND MADARASA COMMITTEE Vs. STATE OF BIHAR
July 3, 2017
MASOMAT FULMANTI DEVI W/O LATE PRAMOD KUMAR CHOUDHARY Vs. MD NASIM S/O MD NASIR
October 30, 2017
MAUSAM KUMAR SON OF VIRENDRA YADAV Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF HOME AFFAIRS
August 2, 2017
MAZHAR HUSSAIN, SON OF LATE AKHTAR HUSSAIN Vs. THE STATE OF BIHAR & ANR.
November 14, 2017
MD ADIL @ ADIL AHMAD Vs. STATE OF BIHAR
May 25, 2017
MD AFSAR HUSSAIN PARVEZ Vs. STATE OF BIHAR
October 18, 2017
MD AFTAB ALAM @ AFTAB AALAM, SON OF LATE AHMAD Vs. STATE OF BIHAR
July 28, 2017
MD ALIMUDDIN S/O SHEIKH ISMAIL Vs. STATE OF BIHAR
March 22, 2017
MD ARIF, S/O ABDUL KHALIQUE Vs. ANJANI KUMARI
November 7, 2017
MD AURANGJEB @ MUNNU Vs. STATE OF BIHAR
July 21, 2017
MD AYUB MIAN @ ABBU @ MD AYUB SON OF MAHUB S HUSSAIN @ HASAN MIAN @ HUSSAIN DOCTOR Vs. STATE OF BIHAR
September 6, 2017
MD AZAZ Vs. STATE OF BIHAR
September 13, 2017
MD AZIB ALAM S/O MD YAKUB Vs. STATE OF BIHAR
June 22, 2017
MD BASIRUDDIN Vs. STATE OF BIHAR
April 18, 2017
MD FIRDAUS SHAMSHI Vs. UNION OF INDIA
October 6, 2017
MD FIROZ KUMAR @ KUJRA @ RAMCHANDRA MANDAL SON OF KADIR @ MD KAJI Vs. STATE OF BIHAR
November 7, 2017
MD ISHRAFIL @ TULANA @ TUNNA Vs. UNION OF INDIA THROUGH N C B
June 20, 2017
MD ISLAM Vs. STATE OF BIHAR
October 4, 2017
MD ISLAMUDDIN @ ISLAM ISHRAT S/O LATE MD NIZAMUDDIN Vs. STATE OF BIHAR
September 12, 2017
MD JAWAID MANZOOR, SON OF LATE MD MANZOOR HABIB Vs. STATE OF BIHAR
September 8, 2017
MD KARI, SON OF LATE MD NAZIR Vs. STATE OF BIHAR
November 15, 2017
MD MAKHI AHMAD S/O LATE ABDUL MAJID Vs. SHEKH KADIR
May 15, 2017
MD MANGALA @ MANGLA Vs. STATE OF BIHAR
September 20, 2017
MD MAZHARUL HAQUE, SON OF LATE MD ZAHIRUDDIN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY CUM COMMISSIONER
December 5, 2017
MD NAUSHAD SON OF LATE MD ALTAF KHAN Vs. STATE OF BIHAR
December 12, 2017
MD NAZEER SON OF MD JAHIRUDDIN Vs. STATE OF BIHAR
October 9, 2017
MD NAZIR AHMAD SON OF NOOR MOHAMMAD Vs. MANJOOR HUSSAIN-MAJOR SON
August 11, 2017
MD RAJAK Vs. STATE OF BIHAR
October 11, 2017
MD SABIR @ BUDHWA, SON OF SARFUDIN MIAN Vs. STATE OF BIHAR
November 24, 2017
MD SHAHABUDDIN Vs. STATE OF BIHAR
July 18, 2017
MD SHAMIM SON OF LATE MD ABDUL RAJJAK Vs. PRESIDING OFFICER
November 20, 2017
MD UMER ZAHID Vs. MD FAZLUR RAHMAN
August 24, 2017
MD. ABU NOMAN @ ABU NOMAN, S/O LATE RAZAUL HQUE Vs. THE STATE OF BIHAR
January 23, 2017
MD. ADIL & ORS Vs. THE STATE OF BIHAR
November 6, 2017
MD. AKBAR ALI Vs. STATE OF BIHAR
November 22, 2017
MD. ARSAD Vs. THE STATE OF BIHAR
November 2, 2017
MD. ASHIQUE MISTRI Vs. STATE OF BIHAR
August 24, 2017
MD. ATA KARIM Vs. THE STATE OF BIHAR
August 22, 2017
MD. FAKHIR USMANI Vs. THE STATE OF BIHAR
September 5, 2017
MD. FIROZ ALAM Vs. STATE OF BIHAR
October 10, 2017
MD. GAFFAR @ MD. GHAFFAR. Vs. STATE OF BIHAR
September 11, 2017
MD. GHUFRAN AHMAD Vs. STATE OF BIHAR & ORS.
May 9, 2017
MD. GOSH Vs. BIBI SAMIMA KHATOON
August 7, 2017
MD. HABIB SON OF MD.RAFID Vs. STATE OF BIHAR
December 1, 2017
MD. IFTAKHAR AHMAD Vs. STATE OF BIHAR
May 5, 2017
MD. IRFAN ANSARI, S/O MD. KHURSHID ALAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 20, 2017
MD. ISRAIL SON OF LATE HAJI WASIMUDDIN Vs. THE STATE OF BIHAR
November 23, 2017
MD. JAKAULLAH @ MD. JAQULLAH, S/O MAKSUD @ MAKSHUD AHMED Vs. THE STATE OF BIHAR & ANR.
November 16, 2017
MD. JAMEER SON OF LATE SAHEBJAN Vs. THE STATE OF BIHAR & ORS
December 11, 2017
MD. JAVED SON OF MD. MUZIB Vs. THE STATE OF BIHAR AND ANR.
April 7, 2017
MD. JAWED HOSSAIN Vs. STATE OF BIHAR
September 6, 2017
MD. KAMAL ASHRAF Vs. THE STATE OF BIHAR
November 8, 2017
MD. KAMRUDDIN Vs. STATE OF BIHAR
March 24, 2017
MD. KAMRUL @ KARU @ MD. KAMRUL @ KARU Vs. STATE OF BIHAR
October 12, 2017
MD. KARE @ MD. ASFAK Vs. STATE OF BIHAR
May 15, 2017
MD. KHURSHID ALAM, S/O LATE MD. HUSSAIN Vs. THE STATE OF BIHAR AND ANR.
April 24, 2017
MD. MAHBUB Vs. THE STATE OF BIHAR
July 26, 2017
MD. MAZED @ MAJID Vs. THE STATE OF BIHAR
December 7, 2017
MD. MUKHTAR QUARAISHI Vs. THE STATE OF BIHAR
November 8, 2017
MD. NADEEM IQBAL @ NADEEM IQWAL @ ARMAN, SON OF MD. MUSTEQUE, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 3, 2017
MD. NASIMUDDIN @ NASIMUDDIN AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
August 30, 2017
MD. NOORUL HUDA KHAN & ORS. Vs. STATE OF BIHAR
November 28, 2017
MD. PARVEJ @ TUNTUN, Vs. STATE OF BIHAR
September 6, 2017
MD. RUSTAM @ MINU Vs. STATE OF BIHAR
June 20, 2017
MD. SABIR AKHTAR Vs. THE STATE OF BIHAR & ORS
December 22, 2017
MD. SAJID ALAM Vs. STATE OF BIHAR
September 14, 2017
MD. SALIM REZA @ MD. SALIM AND ANR. Vs. STATE OF BIHAR
July 25, 2017
MD. SAMAD HUSSAIN S/O LATE MD. AHMAD HUSSAIN Vs. THE STATE OF BIHAR AND ANOTHER
November 30, 2017
MD. SANJUR & ORS Vs. THE STATE OF BIHAR
December 11, 2017
MD. SHAHABUDDIN Vs. STATE OF BIHAR
August 30, 2017
MD. SHAHBAZ SIDDIQUE, S/O DR. ABDUL QUAYUM Vs. THE STATE OF BIHAR AND ANOTHER
November 16, 2017
MD. SHAKEEL Vs. THE STATE OF BIHAR
February 2, 2017
MD. SHAKIL ANSARI Vs. MEENA DEVI
September 21, 2017
MD. SUBHAN SON OF SRI ASHIQUE RAI RESIDENT OF VILLAGE- SALEMPUR Vs. THE STATE OF BIHAR THROUGH REGISTRAR, CO-OPERATIVE SOCIETY, VIKASH BHAWAN
August 3, 2017
MD. TASLIMUDDIN Vs. UNION OF INDIA
January 24, 2017
MD. TOHID Vs. STATE OF BIHAR
August 23, 2017
MD. YUNUS Vs. STATE OF BIHAR
March 8, 2017
MD. YUNUS ANSARI SON OF ABDUL AZIZ @ BHOLA ANSARI RESIDENT OF VILLAGE-AFJALA, P.S.-RIRAUL Vs. THE STATE OF BIHAR
August 2, 2017
MD. ZAHID Vs. STATE OF BIHAR
July 18, 2017
MEDICAL COUNCIL OF INDIA Vs. DR. SANAND PREM
January 11, 2017
MEENA DEVI Vs. UNION OF INDIA
May 2, 2017
MEENA DEVI, WIFE OF JAI NANDAN MISHRA, RESIDENT OF VILLAGE GHORBANKI, P.S. BASOPATTI, DISTRICT MADUBANI Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
January 16, 2017
MEENA KUER WIFE OF LATE RAM BILASH SINGH Vs. STATE OF BIHAR THR PRINCIPAL SECRETARY
November 23, 2017
MEERA DEVI WIFE OF LATE BISHWANATH SAH Vs. STATE OF BIHAR
August 17, 2017
MEERA KUMARI W/O AMRESH KUMAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
January 10, 2017
MEERA TRIPATHI Vs. STATE OF BIHAR
August 21, 2017
MEGH NATH SINGH SON OF ANANT SINGH KRJESIDENT OF VILLAGE KHAIRA Vs. STATE OF BIHAR
September 7, 2017
MESHO CHOUDHARY Vs. THE STATE OF BIHAR
November 2, 2017
MESHO CHOUDHARY SON OF LATE DASHRATH CHOUDHARY Vs. STATE OF BIHAR
November 2, 2017
MILAN SINGH S/O MANIK SINGH RESIDENT OF VILLAGE SIMULTALA, P.S. SIMULTALA, DISTRICT JAMUI Vs. THE STATE OF BIHAR
March 3, 2017
MINAR INTERNATIONAL LTD., Vs. STATE OF BIHAR
July 27, 2017
MINTU DEVI AND OTHERS Vs. MINAKSHI PLANNERS AND CONSTRUCTIONS PVT LTD , PATN
December 5, 2017
MINTU MANJHI, S/O - BIR BHAJAN MANJHI Vs. STATE OF BIHAR
October 9, 2017
MIRJIAUL HAQUE S/O MIRSAIDUN RESIDENT OF VILLAGE GAIRIYA, POLICE STATION HARISCHANDRAPUR, DISTRICT MALDA (W.B.) Vs. THE STATE OF BIHAR
April 6, 2017
MITHILESH KUMAR Vs. STATE OF BIHAR
April 25, 2017
MITHILESH KUMAR PANDEY Vs. STATE OF BIHAR
November 3, 2017
MITHILESH KUMAR, SON OF LAKSHMAN PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
December 11, 2017
MITHILESHWAR PRASAD SINGH Vs. STATE OF BIHAR
August 3, 2017
MITHLESH KUMAR Vs. THE STATE OF BIHAR
March 30, 2017
MITHLESH YADAV S/O LATE GANGU YADAV Vs. STATE OF BIHAR
March 21, 2017
MITHUN KUMAR @ MITHUN YADAV Vs. STATE OF BIHAR
September 14, 2017
MOHAMMAD DAUD Vs. STATE OF BIHAR
July 1, 2017
MOHAN DAS Vs. STATE OF BIHAR
August 8, 2017
MOHAN KUMAR SINGH SON OF BALMUKUND SINGH Vs. THE CHIEF MANAGER (H.R.D.) CENTRAL BANK OF INDIA
September 15, 2017
MOHAN MISKAR, SON OF LATE BALDEO MISKAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 6, 2017
MOHAN PRASAD Vs. THE STATE OF BIHAR
March 21, 2017
MOHD ARIF HUSSAIN SON OF LATE MD GYAS RESIDENT OF VILLAGE- RAHUI GHASA, P S KISHANGANJ, DISTRICT- KISHANGANJ Vs. STATE OF BIHAR, THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
May 25, 2017
MOHIT PASWAN Vs. STATE OF BIHAR
December 12, 2017
MOJAMIL SHEKH Vs. THE STATE OF BIHAR
March 9, 2017
MONI & ORS Vs. STATE OF BIHAR & ANR
November 29, 2017
MONI KUMARI Vs. THE STATE OF BIHAR
March 17, 2017
MOSMAT DEWANTI DEVI & ANR Vs. THE STATE OF BIHAR & ORS
November 1, 2017
MOST PRABHAWATI KUNWAR Vs. KUMARI DEVI W/O TAPPU CHOUDHARY
November 16, 2017
MOST SUMITRA DEVI Vs. STATE OF BIHAR
December 20, 2017
MOST TETARI DEVI @ TETARI KUMARI WIFE OF LATE RADHEY SHYAM CHAUDHARY Vs. STATE OF BIHAR
January 19, 2017
MOST. HUSAN TARA, WIFE OF LATE BADRUDDIN ANSARI Vs. THE STATE OF BIHAR ANOTHER
October 9, 2017
MOST. NIRMALA SINGH W/O LATE HARANDRA PD. SINGH Vs. STATE OF BIHAR
November 16, 2017
MOST. PANA DEVI Vs. AYODHAYA PRASAD
July 19, 2017
MOST. PARMILA DEVI Vs. SMT. JEHAR DEVI
May 16, 2017
MOST. PUNITA DEVI, W/O Vs. RAM PRASAD SAHNI
June 22, 2017
MOST. SHASHI SINHA Vs. STATE OF BIHAR
March 23, 2017
MOST. URMILA DEVI Vs. THE STATE OF BIHAR
July 27, 2017
MOSTT KAUSHALYA DEVI Vs. STATE OF BIHAR THROUGH SECRETARY
May 4, 2017
MOSTT KISHORI DEVI & ORS Vs. MOSTT PHULMATI DEVI & ORS
May 16, 2017
MOSTT MANJU DEVI & ORS Vs. MOSTT KANTI DEVI & ORS
May 16, 2017
MOSTT. SHARDA DEVI W/O LATE AYODHYA PRASAD, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
February 7, 2017
MOSTT. SONAWTI DEVI Vs. THE STATE OF BIHAR
November 6, 2017
MOSTT. TARENGNA DEVI @ MOSTT. TAREGNA DEVI Vs. UNION OF INDIA
November 8, 2017
MOTI SAH, SON OF LATE BHADDO SAH Vs. THE STATE OF BIHAR
February 7, 2017
MOTI SINGH, SON OF BALKAN SINGH Vs. STATE OF BIHAR
October 14, 2017
MOTIJHARO DEVI Vs. SAROJ SINGH
July 5, 2017
MRITUNJAY KUMAR MANDAL Vs. STATE OF BIHAR
April 4, 2017
MRS. NAVITA KUMARI W/O SHRI BIRENDRA KUMAR SHARMA Vs. THE BIHAR STATE POWER HOLDING CORPORATION
February 2, 2017
MRS. PRAMITI BOSE, WIFE OF KABIR SHANKAR BOSE, DAUGHTER OF SRI KALYAN BANERJEE, RESIDENT OF AND RESIDING AT 37 Vs. MR. KABIR SHANKAR BOSE, SON OF SRI SAMIR BOSE, RESIDENT OF Y
March 15, 2017
MRS. RUPA MADHAV Vs. SRI SHARAT KUMAR
January 17, 2017
MUKESH CHAUDHARY Vs. STATE OF BIHAR
August 11, 2017
MUKESH KUMAR Vs. THE UNION OF INDIA
March 16, 2017
MUKESH KUMAR Vs. STATE OF BIHAR
April 6, 2017
MUKESH KUMAR PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
May 1, 2017
MUKESH KUMAR PANDEY, SON OF LATE RAM SURAT PANDEY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PANCHAYATI RAJ DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
June 19, 2017
MUKESH KUMAR PANDEY, SON OF LATE RAM SURAT PANDEY Vs. STATE OF BIHAR
August 30, 2017
MUKESH KUMAR, SON OF RAJ KUMAR SATAL Vs. STATE OF BIHAR
October 3, 2017
MUKESH KUMAR, SON OF UMESH PRASAD SINGH Vs. THE UNION OF INDIA
November 13, 2017
MUKESH YADAV @ MUKESH KUMAR SON OF INDRADEV YADAV Vs. THE STATE OF BIHAR
March 28, 2017
MUKTESHWAR PRASAD SINGH AND OTHERS Vs. STATE OF BIHAR AND OTHERS
December 12, 2017
MUKUND KUMAR SINGH SON OF UPENDRA NARAIN SINGH Vs. THE STATE OF BIHAR
February 2, 2017
MUNESHWAR PANDIT, SON OF LATE DANGAR PANDIT Vs. THE STATE OF BIHAR
September 22, 2017
MUNGESHWAR YADAV Vs. STATE OF BIHAR
September 20, 2017
MUNI KHATOON Vs. STATE OF BIHAR
January 25, 2017
MUNI LAL MOCHI SON OF LATE RAM AWATAR RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
October 9, 2017
MUNNA PASWAN @ NAVIN PASWAN SON OF MAHENDRA PASWAN Vs. THE STATE OF BIHAR
November 23, 2017
MUNNA SAH @ MUNNILAL SAH @ TIGAR, SON OF LATE PRABHU SAH Vs. THE STATE OF BIHAR
November 17, 2017
MUNNU PRASAD @ MANNU PRASAD Vs. STATE OF BIHAR
October 13, 2017
MUNSHI RAM SON OF LATE NATHUNI RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 10, 2017
MURARI MAHTO Vs. STATE OF BIHAR
August 1, 2017
MUSARAT ARA Vs. STATE OF BIHAR
August 9, 2017
NABIN KUMAR SINGH Vs. STATE OF BIHAR
June 21, 2017
NAGA RAI Vs. STATE OF BIHAR
September 1, 2017
NAGENDRA MAHTO SON OF LATE MUNARIK MAHTO Vs. STATE OF BIHAR
September 4, 2017
NAGENDRA RAI Vs. THE STATE OF BIHAR
March 17, 2017
NAGENDRA RAI, SON OF LATE RAM LAKHAN RAI Vs. THE STATE OF BIHAR THROUGH
September 6, 2017
NAGENDRA SHARMA S/O LATE BINDU SHARMA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 16, 2017
NAGENDRA SINGH, SON OF SANT SINGH Vs. STATE OF BIHAR
December 12, 2017
NAGINA PASWAN, S/O LATE RAM JATAN PASWAN Vs. THE STATE OF BIHAR
December 22, 2017
NAGMA PRAVEEN Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
June 23, 2017
NAHID SULTANA Vs. THE STATE OF BIHAR
March 7, 2017
NAKSHTRA KUMAR MANDAL Vs. STATE OF BIHAR
September 11, 2017
NAND KISHORE MAHTO Vs. STATE OF BIHAR
December 13, 2017
NAND KISHORE PRASAD Vs. STATE OF BIHAR
February 3, 2017
NAND KISHORE RAM Vs. STATE OF BIHAR
July 11, 2017
NAND KISHORE YADAV @ MANDAL S/O LATE MAHESHWARI PRASAD YADAV RESIDENT OF VILLAGE ADARSH NAGAR, WARD NO. 8, P.S. MADHEPURA, DISTRICT MADHEPURA Vs. THE STATE OF BIHAR
February 4, 2017
NAND LAL SINGH AND OTHERS Vs. MOSTT. RAM DEIYA DEVI AND ANOTHER
August 11, 2017
NANDAN @ NANDANI DEVI @ NANDAN DEVI W/O DHANUSHDHARI YADAV Vs. STATE OF BIHAR
October 18, 2017
NANDAN SAH Vs. STATE OF BIHAR
May 25, 2017
NANDANI BASAVARAJU, W/O ADITYA JUWALA Vs. STATE OF BIHAR & ANR.
November 15, 2017
NANDLAL PASWAN & ORS Vs. HIMANSHU NAYAK & ORS
October 31, 2017
NANDLAL PRASAD Vs. STATE OF BIHAR & OTHERS
July 18, 2017
NANDU PRASAD, SON OF LATE FAKIRA SAO Vs. STATE OF BIHAR
November 30, 2017
NANDU SAH SON OF RAM CHANDRA SAH Vs. STATE OF BIHAR
April 11, 2017
NANHKU SAO SON OF LATE RADHE SAO Vs. THE STATE OF BIHAR
January 23, 2017
NANHU RAI LATE BHAGGU RAI Vs. STATE OF BIHAR
November 21, 2017
NAQUI HAIDER @ ROSHAN Vs. STATE OF BIHAR
November 3, 2017
NARAYAN BIND Vs. STATE OF BIHAR
April 6, 2017
NARAYAN SAH Vs. STATE OF BIHAR
October 12, 2017
NARAYAN SHARMA Vs. STATE OF BIHAR
August 17, 2017
NARENDRA BHUSHAN Vs. STATE OF BIHAR
April 4, 2017
NARENDRA BHUSHAN Vs. STATE OF BIHAR
July 27, 2017
NARENDRA CHOUDHARY Vs. AMRENDRA CHOUDHARY
November 2, 2017
NARENDRA KUMAR SON OF PRASADI SAO Vs. THE STATE OF BIHAR AND ANR.
October 30, 2017
NARENDRA MOHAN SINGH, S/O LATE SHIV NAND SINGH, RESIDENT OF VILLAGE AND P.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
August 3, 2017
NARENDRA SINGH Vs. BIHAR LEGISLATIVE COUNCIL, PATNA AND ANOTHER
July 17, 2017
NARESH KUMAR MISHRA, S/O LATE SHAMBHU NATH MISHRA Vs. BIHAR STATE BEVERAGES CORPORATION LTD
July 19, 2017
NARESH SAH Vs. STATE OF BIHAR
May 10, 2017
NARESH SINGH SON OF LATE SUGANU SINGH Vs. BIHAR SCHOOL EXAMINATION BOARD, PATNA THROUGH ITS SECRETARY, BIHAR, PATNA
May 11, 2017
NASIMA KHATOON, WIFE OF ALI IMAM RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
March 10, 2017
NASIMUDDIN, SON OF MD NISARUDDIN Vs. STATE OF BIHAR
July 12, 2017
NASRIN KHATOON Vs. STATE OF BIHAR
August 25, 2017
NATHU ANSARI SON OF BICHU ANSARI R/O RAM NAGAR Vs. STATE OF BIHAR
September 13, 2017
NATHUNI MANDAR SON OF LATE MURAT MANDAR Vs. STATE OF BIHAR
May 9, 2017
NATIONAL INSURANCE COMP. Vs. SANJAY SAHA
August 7, 2017
NATURALS DAIRY (P) LTD Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF ENVIRONMENT AND FOREST, GOVERNMENT OF BIHAR, PATNA
December 5, 2017
NAUSHAD ANSARI Vs. STATE OF BIHAR
August 18, 2017
NAV RANG RAM, SON OF LATE BAGEDAN RAM Vs. STATE OF BIHAR
August 23, 2017
NAVNEET KUMAR Vs. STATE BANK OF INDIA
February 27, 2017
NAVRATAN CHOUDHARY SON OF LATE SHIV NANDAN CHOUDHARY Vs. STATE ELECTION COMMISSION, SONE BHAWAN, PATNA
May 10, 2017
NAWAL KISHORE Vs. STATE OF BIHAR
November 13, 2017
NAWAL KISHORE PRASAD GUPTA Vs. STATE OF BIHAR
August 7, 2017
NAWAL KISHORE SHARMA Vs. STATE OF BIHAR
February 14, 2017
NAWAL SHARMA Vs. STATE OF BIHAR
November 1, 2017
NAWALESH PATHAK S/O LATE MR. RAMESH PATHAK Vs. THE STATE OF BIHAR
January 10, 2017
NAWNIT KUMAR SINGH SON OF LATE BRIJ NATH PRASAD SINGH Vs. THE UNION OF INDIA THROUGH
October 6, 2017
NAZAR ALAM Vs. STATE OF BIHAR
November 11, 2017
NAZIR AHMAD Vs. STATE OF BIHAR
July 17, 2017
NECK MOHAMMAD @ RAJ MOHAMMAD Vs. STATE OF BIHAR
December 19, 2017
NEELAM SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT
December 1, 2017
NEELU JAIN, WIFE OF PRAVIN CHANDRA, DAUGHTER OF SRI ASHOK KUMAR JAIN Vs. PRAVIN CHANDRA, SON OF LATE PARMESHWAR CHANDRA AGRAWAL, RESIDENT OF MOHALLA MEENA BAZAR, POLICE STATION MADHUPUR, DISTRICT DEOGHAR
February 20, 2017
NEM CHAND AGARWAL Vs. THE STATE OF BIHAR
November 6, 2017
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY Vs. THE STATE OF BIHAR
August 8, 2017
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY Vs. STATE OF BIHAR
September 13, 2017
NETAJI SUBHAS INSTITUTE OF TECHNOLOGY THROUGH ITS MEMBER SECRETARY MADAN MOHAN SINGH, SON OF T N SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF SCIENCE AND TECHNOLOGY, GOVT OF BIHAR, PATNA
August 11, 2017
NETLAL RAI Vs. STATE OF BIHAR
September 8, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. INDU SINHA
November 27, 2017
NIKHIL PRIYADARSHI Vs. STATE OF BIHAR
April 18, 2017
NIKHILA NAND THAKUR Vs. STATE OF BIHAR
August 22, 2017
NILAM DEVI Vs. THE STATE OF BIHAR
January 24, 2017
NIRAJ CHANDRAYAVI Vs. STATE OF BIHAR
May 16, 2017
NIRAJ KUMAR SINGH @ NIRAJ KUMAR Vs. STATE OF BIHAR
July 13, 2017
NIRAJ KUMARI, WIFE OF ASHWINI CHAUDHARY, AT + POST Vs. THE STATE OF BIHAR, THROUGH THE PRINCIPAL SECRETARY, HUMAN RESOURCE DEVELOPMENT DEPARTMENT, NEW SECRETARIAT, PATNA
February 14, 2017
NIRANJAN GOSWAMI Vs. STATE OF BIHAR
March 27, 2017
NIRANJAN KUMAR Vs. STATE OF BIHAR AND OTHERS
December 14, 2017
NIRANJAN PRASAD Vs. STATE OF BIHAR
June 21, 2017
NIRMAL DAS Vs. STATE OF BIHAR
September 18, 2017
NIRMALA DEVI Vs. STATE OF BIHAR
August 21, 2017
NIRMALA DEVI Vs. STATE OF BIHAR
October 13, 2017
NISHANT KUMAR Vs. STATE OF BIHAR
February 9, 2017
NITIN KUMAR Vs. STATE OF BIHAR
August 25, 2017
NITIN KUMAR SUREKHA Vs. STATE OF BIHAR
July 25, 2017
NITIN RAJ VERMA Vs. DIRECTOR GENERAL OF POLICE
November 17, 2017
NITU KUMARI Vs. STATE OF BIHAR
April 3, 2017
NITYANAND CHAUDHARY & ORS Vs. BRAJ KISHORE CHAUDHARY & ORS
July 18, 2017
NITYANAND KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2017
NO. 041707679, EX Vs. THE UNION OF INDIA
April 28, 2017
NOOR BANDI Vs. AJIJUL HAQUE
February 8, 2017
NOOR JAHAN PRAVEEN WIFE OF MD DILSAJ RESIDENT OF VILLAGE - MIRJAPUR, P S MUFASSIL, DISTRICT - MUNGER Vs. STATE OF BIHAR
December 6, 2017
NUNU PRASAD SINHA Vs. GENERAL MANAGER INDIAN OIL CORPORATION LTD.
September 18, 2017
OM PRAKASH CHOWRASIA S/O LATE DHUPLAL CHOWRASIA Vs. STATE OF BIHAR
May 24, 2017
OM PRAKASH DUBEY Vs. STATE OF BIHAR
March 6, 2017
OM PRAKASH GUPTA @ O.P.GUPTA Vs. STATE OF BIHAR
October 16, 2017
OM PRAKASH JHA Vs. STATE OF BIHAR
August 9, 2017
OM PRAKASH MAHTO Vs. STATE OF BIHAR
August 29, 2017
OM PRAKASH PRASAD S/O LATE MOHIT MAHTO; PREM KUMAR S/O LATE MOHIT MAHTO Vs. STATE OF BIHAR
March 30, 2017
OM PRAKASH SINGH Vs. STATE OF BIHAR THROUGH VIGILANCE
March 24, 2017
ONKAR NATH MISHRA @ PANKAJ AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
December 14, 2017
ONKAR NATH SINGH @ SHERU SINGH Vs. STATE OF BIHAR
July 19, 2017
ORIENTAL INSURANCE CO LTD , PATNA Vs. NIRMALA KUMARI SINHA AND OTHERS
July 13, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUNAINA DEVI
November 8, 2017
ORIENTAL INSURANCE COMPANY, BHAGALPUR, PATNA Vs. GULAB CHAND THAKUR AND OTHERS
July 13, 2017
OROOJ HASSAN Vs. STATE OF BIHAR
August 4, 2017
P.S. VEENA Vs. STATE OF BIHAR
July 10, 2017
PAKLU MANJHI Vs. STATE OF BIHAR
November 13, 2017
PALLAVI BISHWAS Vs. STATE OF BIHAR
May 8, 2017
PAMMI KUMARI DAUGHTER OF DHARAMPATI JHA Vs. STATE OF BIHAR
September 5, 2017
PANCHU SINGH @ PANCHU MANDAL AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
January 9, 2017
PANDAV YADAV Vs. STATE OF BIHAR
July 7, 2017
PANKAJ KUMAR Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR, PATNA
September 4, 2017
PANKAJ KUMAR MANDAL SON OF LATE SUDHIR PRASAD MANDAL Vs. SUNIL BISHWAS S/O LATE MAHABIR BISHWAS
February 2, 2017
PANKAJ KUMAR SINGH S/O ASHOK KUMAR SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
January 23, 2017
PANKAJ KUMAR SINGH SON OF ANIL KUMAR SINGH Vs. STATE OF BIHAR
November 8, 2017
PANKAJ KUMAR VATSA Vs. THE STATE OF BIHAR
March 3, 2017
PAPPU JAISWAL S/O SACHHIDANAND JAISWAL Vs. STATE OF BIHAR
November 7, 2017
PAPPU PANDIT @ PAPPU KUMAR PANDIT Vs. STATE OF BIHAR
December 21, 2017
PAPPU SINGH @ PAPPU KUMAR SINGH Vs. STATE OF BIHAR
August 9, 2017
PAPPU SINGH S/O LATE UPENDRA SINGH Vs. STATE OF BIHAR
July 13, 2017
PAPPU SINGH, SON OF ONKAR SINGH Vs. THE STATE OF BIHAR
March 28, 2017
PAPPU YADAV, SON OF JODHA YADAV Vs. THE STATE OF BIHAR AND ORS.
April 24, 2017
PARASMANI YADAV @ PARASH YADAV Vs. STATE OF BIHAR
August 1, 2017
PARITOSH KUMAR GIRI Vs. STATE OF BIHAR
December 7, 2017
PARIVARTANKARI PRARAMBHIK SHIKSHAK SANGH Vs. STATE OF BIHAR
May 15, 2017
PARMA PRASAD Vs. ALOK RAI SON OF LTE RAM CH
May 2, 2017
PARMANAND CHAUBEY @ PARMANANDAN CHAUBEY Vs. THE STATE OF BIHAR
March 23, 2017
PARMANAND PRASAD Vs. STATE OF BIHAR
July 26, 2017
PARMANAND RAI Vs. STATE OF BIHAR
August 19, 2017
PARMATMA TIWARI Vs. STATE OF BIHAR
August 8, 2017
PARMESHWAR CHAUHAN SON OF LATE SUKHLAL CHAHAN Vs. STATE OF BIHAR
January 23, 2017
PARMESHWAR PASWAN, SON OF LATE RAM KISHUN PASWAN Vs. STATE OF BIHAR
December 13, 2017
PARMESHWAR YADAV Vs. STATE OF BIHAR
February 17, 2017
PARMESHWAR YADAV, SON OF ISHWAR YADAV AND ANOTHER Vs. THE UNITED INDIA INSURANCE COMPANY LIMITED
September 18, 2017
PARMESHWARI SINHA Vs. THE STATE OF BIHAR
January 19, 2017
PARSURAM MANDAL Vs. STATE OF BIHAR AND OTHERS
February 28, 2017
PATEL SHARMA S/O LATE BACHCHA SHARMA Vs. THE STATE OF BIHAR,
March 17, 2017
PATEL VERMA Vs. STATE OF BIHAR
March 29, 2017
PATNA MUNICIPAL CORPORATION Vs. BALRAM PRASAD SINGH
April 28, 2017
PAWAN KUMAR LUHARIKA, SON OF LATE MURLIDHAR LUHARIKA Vs. STATE OF BIHAR
September 11, 2017
PAWAN KUMAR SAH @ PAWAN KR, SON OF GANESH PRASAD SAH, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR GENERAL OF POLICE, GOVT. OF BIHAR, PATNA
January 30, 2017
PHULCHAND CHOUDHARY Vs. MANAGING DIRECTOR BIHAR STATE HOUSING BOARD
January 31, 2017
PINE BUILDERS PRIVATE LIMITED Vs. BIHAR STATE CREDIT
October 16, 2017
PINKI JAISWAL WIFE OF SRI MUKESH JAISWAL, RESIDENT OF VILLAGE KHUSKIBAGH, P.S. SADAR AND DISTRICT PURNEA Vs. THE STATE OF BIHAR THROUGH AGRICULTURE PRODUCTION COMMISSIONER, GOVERNMENT OF BIHAR, NEW SECRETARIAT, PATNA
February 21, 2017
PINTU SINGH @ RAJNISH SINGH, SON OF LATE UMESH SINGH Vs. STATE OF BIHAR
July 27, 2017
POONAM DEVI Vs. INDIAN OIL CORPORATION LTD THROUGH ITS SENIOR DIVISIONAL RETAIL SALES MANAGER
May 19, 2017
POONAM DEVI W/O LATE MOTILAL SAHU Vs. AJAY RAM, S/O RAM SWAROOP RAM
December 8, 2017
POONAM KUMARI Vs. STATE OF BIHAR
December 20, 2017
POONAMIKA FOODS (INDIA) PVT LTD Vs. STATE OF BIHAR
February 9, 2017
POWER GRID CORPORATION OF INDIA LTD Vs. EXECUTIVE DIRECTOR, POWER GRID CORPORATION OF INDIA LTD
September 7, 2017
PRABANDHAK COMMITTEE THROUGH ITS MEMBER CHARANJIT SINGH, SON OF LATE DESHA SINGH Vs. SARDAR AMARJEET SINGH, SON OF LATE BALWANT SINGH
November 21, 2017
PRABEEN KUMAR Vs. STATE OF BIHAR THROUGH CENTRAL BUREAU OF INVESTIGATION
July 18, 2017
PRABHA DEVI SAH, WIFE OF LATE AWADH BIHARI SAH Vs. RAJ KISHORE SINGH, SON OF BHOMA SINGH
October 13, 2017
PRABHA KUMARI SRIGASTAVA Vs. STATE OF BIHAR
May 18, 2017
PRABHAT KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY, DEPARTMENT OF INDUSTRY, GOVERNMENT OF BIHAR
January 10, 2017
PRABHAT KUMAR RAI Vs. THE STATE OF BIHAR
November 2, 2017
PRABHAT RANJAN SINGH Vs. R. K. KUSHWAHA
May 12, 2017
PRABHU MAHTO, SON OF PARMESHWAR MAHTO AND ORS. Vs. THE STATE OF BIHAR
April 13, 2017
PRABHU SAHANI Vs. STATE OF BIHAR
May 16, 2017
PRABHUNATH SINGH Vs. SHRI JANARDAN SINGH SIGRIWAL
August 8, 2017
PRADEEP KUMAR TIWARY Vs. THE STATE OF BIHAR
November 9, 2017
PRADEEP PANDEY @ PRADEEP KUMAR PANDEY, S/O LATE PARSHURAM PANDEY Vs. THE STATE OF BIHAR & ORS.
July 1, 2017
PRADEEP RAI Vs. THE STATE OF BIHAR
March 7, 2017
PRADIP KUMAR BYAHUT Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVT OF BIHAR, PATNA
April 27, 2017
PRADIP KUMAR MAHTO Vs. CHAIRMAN, BIHAR STATE STAFF SELECTION COMMISSION
June 30, 2017
PRAHALAD RAY PURANMALKA Vs. THE STATE OF BIHAR
January 17, 2017
PRAHLAD RAI BAROLIA & ORS Vs. MANISH KUMAR ASHISH KUMAR
September 1, 2017
PRAKASH CHANDRA JHA Vs. BIHAR STATE HOUSING BOARD
March 27, 2017
PRAKASH GOSWAMI SON OF SRI SHAMBHU GOSWAMI Vs. THE STATE OF BIHAR & ORS.
June 21, 2017
PRAKASH JHA Vs. STATE OF BIHAR
July 31, 2017
PRAKASH MAHALDAR SON OF RAJENDRA MAHALDAR Vs. STATE OF BIHAR
November 30, 2017
PRAKASH PRASAD SINHA Vs. THE STATE OF BIHAR THROUGH THE
December 21, 2017
PRAKASH SINGH Vs. STATE OF BIHAR
October 17, 2017
PRAMILA JHA W/O LATE GOPI KRISHAN JHA Vs. STATE OF BIHAR
April 25, 2017
PRAMOD CHANDRA MISHRA @ PRAMOD MISHRA Vs. STATE OF BIHAR
August 28, 2017
PRAMOD KUMAR @ PARMOD KUMAR SON OF DINANATH SINGH Vs. STATE OF BIHAR
September 21, 2017
PRAMOD KUMAR PATHAK & ORS. Vs. STATE OF BIHAR & ORS.
May 1, 2017
PRAMOD KUMAR PRABHAKAR, SON OF RAM MURTI RAM Vs. STATE OF BIHAR
September 6, 2017
PRAMOD KUMAR RAI SON OF BASHISHTHA RAI Vs. STATE OF BIHAR
June 20, 2017
PRAMOD KUMAR SINGH @ PRAMOD SINGH Vs. STATE OF BIHAR
March 2, 2017
PRAMOD KUMAR SINGH SON OF LATE JAMADAR SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, URBAN DEVELOPMENT AND HOUSING, DEPARTMENT GOVERNMENT OF BIHAR
October 12, 2017
PRAMOD KUMAR SINGH, SON OF RAMA NAND SINGH Vs. STATE OF BIHAR
February 21, 2017
PRAMOD KUMAR SINGH, SON OF SHRIKANT SINGH Vs. STATE OF BIHAR
September 11, 2017
PRAMOD MAHTO SON OF SRI MANGAL MAHTO Vs. THE STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 20, 2017
PRAMOD MALAKAR SON OF ANIL MALAKAR Vs. STATE OF BIHAR
August 31, 2017
PRAMOD NARAIN TIWARI Vs. THE STATE OF BIHAR
July 27, 2017
PRAMOD PRASAD Vs. UNION OF INDIA
September 7, 2017
PRAMOD SINGH @ PRAMOD CHAND SINGH Vs. RAJEEV KUMAR SINGH
November 3, 2017
PRANAV KUMAR PRABHAKAR Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
December 19, 2017
PRANAY KUMAR Vs. STATE OF BIHAR
May 15, 2017
PRATIMA KUMARI Vs. STATE OF BIHAR
April 19, 2017
PRAVEEN KUMAR Vs. STATE OF BIHAR
April 26, 2017
PRAVEEN KUMAR RAI @ PRAVEEN RAI, SON OF YOGESHWAR RAI & ORS. Vs. THE STATE OF BIHAR & ORS.
July 6, 2017
PRAVEEN SINGH Vs. STATE OF BIHAR
October 17, 2017
PRAVIN SINGH @ PRAVIN KUMAR @ PRAVIN KUMAR SINGH Vs. MADAN MOHAN SINGH
May 3, 2017
PREM PRAKASH KUMAR Vs. STATE OF BIHAR
September 13, 2017
PREM PRAKASH, SON OF AJAY KUMAR SINGH, RESIDENT OF MOHALLA HATIA, P.S. SHERGHATI, DISTRICT GAYA. Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, STATE ELECTION COMMISSION, BIHAR.
September 7, 2017
PREMCHAND SINGH Vs. STATE OF BIHAR
July 19, 2017
PREMJIT SINGH Vs. LALLAN SINGH
April 17, 2017
PREMNARAYAN MISHRA S/O LATE RAMDEV MISHRA R/O MOHL Vs. THE STATE OF BIHAR
January 23, 2017
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY Vs. STATE OF BIHAR
May 18, 2017
PRINCIPAL SECRETARY, DEPTT OF AGRICULTURE, BIHAR Vs. DHARMENDRA NARAYAN SINGH S/O LATE DHARMPAL SINGH
May 1, 2017
PRINCIPAL, MANGLA KAMLA HOMEOPATHY COLLEGE & HOSPITAL Vs. UNION OF INDIA
August 28, 2017
PRITAM, SON OF DOMAN MANDAL Vs. STATE OF BIHAR
November 16, 2017
PRIYA PRAKASH THROUGH HER GUARDIAN OM PRAKASH SHARMA, SON OF LATE HARINANDAN SINGH Vs. UNION OF INDIA THROUGH CENTRAL BOARD OF SECONDARY EDUCATION DELHI
March 16, 2017
PRIYA RANJAN DAS RANJAN Vs. STATE OF BIHAR THORUGH PRINCIPAL SECRETARY
November 14, 2017
PRIYANKA BHARTI AND OTHERS Vs. THE STATE OF BIHAR
December 14, 2017
PRIYANKA SINGH Vs. STATE OF BIHAR
October 18, 2017
PROVOS KUMAR ROY @ PROVOS ROY @ PRABHATJEE Vs. STATE OF BIHAR
November 13, 2017
PT. UJJWAL KUMAR MISHRA SENIOR SECONDARY SCHOOL, HAJIPUR Vs. STATE OF BIHAR
July 11, 2017
PUJA KUMARI Vs. STATE OF BIHAR
May 29, 2017
PUNAM @ PUNAM KUMARI, D/O LATE KRISHNA NAND TIWARY, WIFE OF RAHUL MISHRA Vs. THE STATE OF BIHAR AND ANOTHER
May 15, 2017
PUNAM BHARATI, WIFE OF NAGENDRA PRASAD Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF HOME AFFAIRS, GOVERNMENT OF BIHAR, PATNA
August 4, 2017
PUNAM DEVI Vs. UNION OF INDIA
July 20, 2017
PUNAM DEVI Vs. THE STATE OF BIHAR
November 6, 2017
PUNAM DEVI @ ANJANI DEVI Vs. JAI NARAYAN RAI
July 1, 2017
PUNAM KUMARI Vs. STATE OF BIHAR
January 20, 2017
PUNAM KUMARI Vs. STATE OF BIHAR
January 13, 2017
PUNAM SHARMA WIFE OF SUSHIL KUMAR Vs. STATE ELECTION COMMISSION, BIHAR
April 24, 2017
PURNMASI RAM, SON OF LATE MOHAR RAM Vs. THE STATE OF BIHAR.
November 1, 2017
PURUSHOTTAM KUMAR SINHA Vs. STATE OF BIHAR
August 30, 2017
PURUSHOTTAM NARAYAN SINGH Vs. NARENDRA KUMAR SRIVASTAVA
March 30, 2017
PURUSHOTTAM SHARMA @ P.K. SHARMA S/O BACHCHULAL SHARMA Vs. THE STATE OF BIHAR
July 1, 2017
PUSHKAR CEMENT PVT LTD Vs. STATE OF BIHAR
January 18, 2017
PUSHPA DEVI Vs. STATE ELECTION COMMISSION
May 19, 2017
PUSHPA SINHA Vs. STATE OF BIHAR
December 5, 2017
R N CONSTRUCTION THROUGH DIRECTOR RAVI SHANKAR VERMA Vs. DHIRENDRA CONSTRUCTION PVT LTD
February 20, 2017
R. PALANIAPPAN Vs. STATE OF BIHAR
August 3, 2017
RABINDRA NATH Vs. THE CHAIRMAN, UTTAR BIHAR GRAMIN BANK
April 3, 2017
RABINDRA PRASAD S/O GIRDAWAL RAM Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, BIHAR
October 17, 2017
RADHA FLOUR MILL (P) LTD. AND ANOTHER Vs. THE STATE OF BIHAR
November 27, 2017
RADHA PIYARI DEVI AND OTHERS Vs. SUMAN SINGH AND OTHERS
August 9, 2017
RADHA SINGH S/O LATE LAKHAN SINGH Vs. STATE OF BIHAR
April 11, 2017
RADHE TANTI, S/O LATE SHIV SHANKAR TANTI Vs. STATE OF BIHAR
November 29, 2017
RADHEY KRISHNA RAI Vs. THE BIHAR INDUSTRIAL AREA DEVELOPMENT AUTHORITY
January 25, 2017
RADHEY YADAV Vs. STATE OF BIHAR
November 8, 2017
RAGHAV BAHL Vs. STATE OF BIHAR
September 12, 2017
RAGHAV CHANDAK @ RAGHAV Vs. STATE OF BIHAR
October 12, 2017
RAGHAV JHA @ RAGHAB JHA SON OF SRI KUNWAR JHA Vs. THE STATE OF BIHAR AND ANR.
April 8, 2017
RAGHUNANDAN SAO Vs. STATE OF BIHAR
March 15, 2017
RAGHUNATH THAKUR S/O LATE RAJ MOHAN THAKUR Vs. THE STATE OF BIHAR
July 28, 2017
RAGINI KUMARI DAUGHTER OF RAMA KANT OJHA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 10, 2017
RAHMAT KHAN Vs. THE STATE OF BIHAR
August 24, 2017
RAHUE MATSYAJIVI SAHYOG SAMITI Vs. STATE OF BIHAR
June 12, 2017
RAHUL RAMAN Vs. STATE OF BIHAR
August 23, 2017
RAI GAURAV BAHADUR Vs. BIHAR PUBLIC SERVICE COMMISSION THROUGH ITS SECRETARY
May 8, 2017
RAI PATH PARIWAHAN THROUGH ITS PROPRIETOR SURESH RAI SON OF LATE RAM NARESH RAI Vs. G M INDIAN OIL CORPORATION LTD STATE OFFICE
March 15, 2017
RAJ BALLABH PRASAD & ORS. Vs. STATE OF BIHAR & ORS.
November 3, 2017
RAJ BALLAV PRASAD @ RAJ BALLAV YADAV @ RAJ BALLAV PRASAD YADAV Vs. THE STATE OF BIHAR
November 24, 2017
RAJ BANSH SINGH SON OF LATE DUKHAN PRASAD SINGH RETIRED ASSISTANT CO-OPERATIVE EXTENSION OFFICER Vs. BIHAR STATE SCHEDULED CASTE COOPERATIVE DEVELOPMENT CORPORATION LTD
December 1, 2017
RAJ DEO SINHA Vs. THE STATE OF BIHAR AND OTHERS
February 2, 2017
RAJ KAMAL GUPTA S/O SURESH PRASAD Vs. UNION OF INDIA
May 9, 2017
RAJ KISHOR MISHRA Vs. STATE OF BIHAR
November 7, 2017
RAJ KISHUN SAH AND OTHERS Vs. STATE OF BIHAR
November 11, 2017
RAJ KUMAR TEKRIWAL Vs. STATE OF BIHAR
April 27, 2017
RAJ KUMAR YADAV Vs. STATE OF BIHAR
December 8, 2017
RAJ KUMAR, SON OF LATE BANSHI PRASAD Vs. STATE OF BIHAR
April 10, 2017
RAJ RANI VERMA Vs. GANESH PRASAD SINHA
February 2, 2017
RAJA BELDAR @ RAJA JAMADAR Vs. STATE OF BIHAR
May 24, 2017
RAJA MIAN Vs. STATE OF BIHAR & ORS.
May 10, 2017
RAJA RAM Vs. STATE OF BIHAR
August 30, 2017
RAJAN KUMAR Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
February 8, 2017
RAJAN SAH Vs. THE STATE OF BIHAR AND OTHERS
October 6, 2017
RAJAN SINGH, SON OF YOGENDRA SINGH Vs. KRISHNA SINGH, SON OF LATE BAKHARI SINGH
November 20, 2017
RAJBANSH DUBEY ALIAS JAGDISH DUBEY SON OF LAE KAWAL DUBEY Vs. STATE OF BIHAR
August 11, 2017
RAJDEO CHAUDHARY Vs. STATE OF BIHAR
May 25, 2017
RAJDEO MANDAL, Vs. STATE OF BIHAR
September 7, 2017
RAJEEV KUMAR Vs. STATE OF BIHAR
July 26, 2017
RAJEEV KUMAR @ RAJIV KUMAR, SON OF PARSHURAM PRASAD, RESIDENT OF MIRJA GAON, P.S. AND P.O. SULTANGANJ, DISTRICT Vs. THE SATE OF BIHAR
March 8, 2017
RAJEEV KUMAR PANDEY Vs. THE STATE OF BIHAR
November 8, 2017
RAJEEV KUMAR SINGH @ RAJEEV SINGH SON OF LATE KEDAR SINGH Vs. STATE OF BIHAR
January 13, 2017
RAJEEV KUMAR SINGH, S/O SURENDRA PRASAD SINGH Vs. CHAIRMAN CUM MANAGING DIRECTOR, INDIAN BANK
July 11, 2017
RAJEEV KUMAR SINHA, SON OF LATE HARI NARAYAN PD. SINHA Vs. THE STATE OF BIHAR AND OTHERS
May 1, 2017
RAJEEV PRASAD Vs. STATE OF BIHAR
March 16, 2017
RAJEEV RANJAN Vs. JAI PRAKASH UNIVERSITY
September 5, 2017
RAJEEV SINGH @ RAJEEV KUMAR Vs. STATE OF BIHAR
March 2, 2017
RAJENDRA CHAUDHARY @ RAJU, S/O- LATE ASHARFI CHAUDHARY Vs. STATE OF BIHAR
November 13, 2017
RAJENDRA KUMAR Vs. STATE OF BIHAR THROUGH DIRECTOR PRIMARY EDUCATION
April 11, 2017
RAJENDRA PRASAD SAH Vs. BASUDEV PRASAD GUPTA & ANR
November 27, 2017
RAJENDRA PRATAP SINGH Vs. STATE OF BIHAR
July 5, 2017
RAJENDRA RAI S/O LATE PATU RAI @ FATTU RAI Vs. THE STATE OF BIHAR
July 21, 2017
RAJENDRA RAM Vs. THE STATE OF BIHAR
June 21, 2017
RAJENDRA RAM Vs. STATE OF BIHAR
November 6, 2017
RAJENDRA SINGH Vs. THE STATE OF BIHAR
November 6, 2017
RAJENDRA SINGH @ RAJENDER SINGH Vs. UNION OF INDIA
March 6, 2017
RAJENDRA SINGH RATHORE Vs. UNION OF INDIA
January 13, 2017
RAJESH BHARDWAJ Vs. STATE OF BIHAR
March 6, 2017
RAJESH DAS S/O JAGDISH DAS Vs. STATE OF BIHAR
March 9, 2017
RAJESH JAIN Vs. STATE OF BIHAR
January 31, 2017
RAJESH KUMAR @ MANTU Vs. STATE OF BIHAR
December 11, 2017
RAJESH KUMAR @ RAJESH KUMAR MISHRA Vs. STATE OF BIHAR
June 20, 2017
RAJESH KUMAR S/O LATE PRAHLAD DAS R/O - MOHALLA PURANI Vs. STATE OF BIHAR
May 17, 2017
RAJESH KUMAR SINGH (IN 5382) Vs. THE STATE OF BIHAR AND OTHERS
December 20, 2017
RAJESH KUMAR UNDER THE GUARDIANSHIP FATHER OF BUTAN SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 13, 2017
RAJESH KUMAR, SON OF SAKHI CHANDRA DAS Vs. STATE OF BIHAR
December 22, 2017
RAJESH KUMAR, SON OF SUBHASH SINGH Vs. THE STATE OF BIHAR AND ORS.
April 28, 2017
RAJESH PAL Vs. STATE OF BIHAR
May 23, 2017
RAJESH RAI @ RAJESH KUMAR @ RAJESH KUMAR RAI S/O KAILASH RAI Vs. STATE OF BIHAR
June 21, 2017
RAJESH SAFAIYA, SON OF SAMLI DOM Vs. THE STATE OF BIHAR
May 8, 2017
RAJESH THAKUR S/O NAVIN CHANDRA THAKUR Vs. THE STATE OF BIHAR
January 18, 2017
RAJESHWAR MISHRA Vs. STATE OF BIHAR
May 16, 2017
RAJESHWAR PRASAD SINGH Vs. STATE OF BIHAR
October 12, 2017
RAJKUMAR PANDEY SON OF JATASHANKAR PANDEY Vs. STATE OF BIHAR
September 4, 2017
RAJNISH KUMAR S/O LATE BACHCHU PRASAD Vs. SONA DEVI W/O DAMODAR PRASAD
December 4, 2017
RAJO DEVI Vs. STATE OF BIHAR
June 14, 2017
RAJU BHANT @ SIRAJUDDIN Vs. STATE OF BIHAR
January 31, 2017
RAJU PRASAD MEHTA Vs. STATE OF BIHAR
April 26, 2017
RAJU SINGH, S/O RAMDEO SINGH Vs. THE STATE OF BIHAR
May 17, 2017
RAJUL BIND Vs. STATE OF BIHAR
August 3, 2017
RAKESH BIHARI SHARAN Vs. ALKA SHARAN
July 10, 2017
RAKESH KUMAR Vs. STATE OF BIHAR
November 27, 2017
RAKESH KUMAR SAH SON OF GAJENDRA PRASAD SAH Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF PETROLEUM & NATURAL GAS, SHASTRI BHAWAN, NEW DELHI
September 18, 2017
RAKESH KUMAR SINGH Vs. UNION OF INDIA
May 11, 2017
RAKESH SHRIVASTAVA AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
October 10, 2017
RAKESH THAKUR, S/O LATE RAMSHARAN THAKUR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 9, 2017
RAKESH YADAV SON OF RAMJEE YADAV Vs. THE STATE OF BIHAR
April 25, 2017
RAM ASHRAY SINGH SON OF LATE DASHRATH SINGH, RESIDENT OF MOHALLA Vs. THE UNION OF INDIA THROUGH GENERAL MANAGER, E.C. RAILWAY, HAJIPUR (VAISHALI)
January 28, 2017
RAM BABU PRASAD SON OF LATE RAM EQBAL PRASAD Vs. STATE OF BIHAR
August 28, 2017
RAM BABU RAI Vs. NACHARI MISHRA
November 15, 2017
RAM BILAS PRASAD ALIAS RAM VILAS PRASAD Vs. PRESIDENT-CUM-MANAGING DIRECTOR, BIHAR STATE POWER
December 19, 2017
RAM BILASH SINGH Vs. RAM EKBAL SINGH
October 13, 2017
RAM BINOD SINGH Vs. STATE OF BIHAR AND OTHERS
December 8, 2017
RAM BRIKSH RAM ALIAS BAKHORI AND OTHERS Vs. STATE OF BIHAR
October 7, 2017
RAM CHANDRA PRASAD KESHARI Vs. THE STATE OF BIHAR
November 8, 2017
RAM CHANDRA PRASAD RASTOGI Vs. PREM DEVI
November 10, 2017
RAM CHANDRA RAM, SON OF LATE RAMDAS RAM, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
August 2, 2017
RAM CHANDRA SAH SON OF HARI LAL SAH Vs. THE STATE OF BIHAR
January 24, 2017
RAM CHANDRA SAHNI AND ANOTHER Vs. THE STATE OF BIHAR
August 9, 2017
RAM CHANDRA SINGH SON OF LATE SHIV NARAYAN SINGH Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF BIHAR, PATNA
March 17, 2017
RAM CHARAN PRASAD VERMA S/O LATE SHRI BINDESHWARI PRASAD VERMA Vs. THE STATE OF BIHAR
September 11, 2017
RAM DAS YADAV SON OF BALESHWAR YADAV Vs. STATE OF BIHAR
October 9, 2017
RAM DAYAL YADAV @ NANGIDARIA , SON OF LATE RAM SUDHARI YADAV Vs. STATE OF BIHAR
January 10, 2017
RAM DULAR SINGH SON OF LATE RAM PRASAD SINGH Vs. AKHIL BHARAT JAY GURU SAMPARDAY @ AKHILA BHARAT JAI GURU SAMPARDAY HAVING ITS HEAD OFFICE
March 29, 2017
RAM DUTT YADAV Vs. STATE OF BIHAR
May 3, 2017
RAM EKBAL SINGH Vs. STATE OF BIHAR AND OTHERS
December 13, 2017
RAM ENTERPRISES Vs. GENERAL MANAGER, EASTERN RAILWAY
December 20, 2017
RAM JATAN YADAV, S/O LATE KHARGAL YADAV & ORS. Vs. THE STATE OF BIHAR & ORS.
August 1, 2017
RAM KALEWAR SINGH & ORS Vs. STATE OF BIHAR
December 1, 2017
RAM KISHORE MISHRA Vs. THE STATE OF BIHAR AND OTHERS
February 13, 2017
RAM KISUN MAHTO @ RAM KRISHNA MAHTO, SON OF SRI RAM LAKHAN MAHTO, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 23, 2017
RAM KRIT BIND Vs. STATE OF BIHAR
August 28, 2017
RAM KUMARI DEVI Vs. STATE OF BIHAR
November 28, 2017
RAM LAKHAN SAHNI, SON OF LATE CHHATU SAHNI Vs. STATE OF BIHAR
November 1, 2017
RAM LALA SINGH Vs. STATE OF BIHAR
November 28, 2017
RAM LALIT PRASAD SINGH Vs. STATE OF BIHAR
December 6, 2017
RAM LALIT SINGH Vs. STATE OF BIHAR
April 11, 2017
RAM NANDAN RAI Vs. STATE OF BIHAR
September 14, 2017
RAM NARAIN SAH, S/O SHRI RAM ASHISH SAH, SUB Vs. THE STATE OF BIHAR
February 10, 2017
RAM NARAYAN SINGH Vs. SUSHILA DEVI AND OTHERS
July 4, 2017
RAM NARESH PRASAD CHOUDHARY Vs. STATE OF BIHAR
July 28, 2017
RAM NARESH SINGH Vs. STATE OF BIHAR
November 6, 2017
RAM NARESH TANTI Vs. STATE OF BIHAR
September 13, 2017
RAM NATH RAM Vs. STATE OF BIHAR (THROUGH C.B.I.)
September 8, 2017
RAM NATH RAY @ RAM NATH RAI @ RAM NATH PRASAD SON OF SUNDAR RAI RESIDENT OF VILLAGE NATHPPUR NARAYAN CHAK POLICE STATION BEUR, DISTRICT PATNA Vs. THE STATE OF BIHAR
January 12, 2017
RAM NIVAS KUMAR Vs. UNION OF INDIA
January 16, 2017
RAM NIWAS GIRI @ RAM NIWAS GOSAI @ DR. R.N. GOSWAMI Vs. STATE OF BIHAR
May 10, 2017
RAM NIWAS SHARMA Vs. FOOD AND CONSUMER PROTECTION DEPARTMENT
October 10, 2017
RAM PADARATH SHARMA Vs. STATE OF BIHAR
May 23, 2017
RAM PRASAD PASWAN Vs. STATE OF BIHAR
August 10, 2017
RAM PRASAD SAHNI Vs. PUNITA DEVI
June 22, 2017
RAM PRAVESH RAI SON OF SURUJ RAI Vs. STATE OF BIHAR
December 15, 2017
RAM PRAVESH SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 16, 2017
RAM PRAVESH THAKUR Vs. STATE OF BIHAR
August 1, 2017
RAM SAGAR MISHRA Vs. THE STATE OF BIHAR AND ANOTHER
September 8, 2017
RAM SAGUN YADAV, SON OF LATE BHOLA YADAV Vs. STATE OF BIHAR
November 20, 2017
RAM SAJJAN DEVI Vs. RANDHIR KUMAR
December 11, 2017
RAM SEVAK RAM Vs. STATE OF BIHAR AND OTHERS
December 13, 2017
RAM SUNDAR MAHTO @ SHIKARI MAHTO, S/O. LATE BANSHI MAHTO, Vs. THE STATE OF BIHAR & ORS.
July 26, 2017
RAM SWARTH SAH Vs. STATE OF BIHAR
September 6, 2017
RAM YATAN PRASAD Vs. STATE OF BIHAR
February 6, 2017
RAMA NAND LAL Vs. STATE OF BIHAR
April 18, 2017
RAMA NAND RAM @ TUN TUN RAM Vs. STATE OF BIHAR
March 27, 2017
RAMA SHANKAR CHAUDHARY Vs. THE STATE OF BIHAR
August 8, 2017
RAMA SHANKER SINGH , SON OF BHAGWAN SINGH Vs. STATE OF BIHAR
September 5, 2017
RAMA SINGH Vs. STATE OF BIHAR
December 11, 2017
RAMADHAR SHARMA Vs. STATE OF BIHAR
September 21, 2017
RAMADHAR SINGH PARTNER Vs. RAJ MANGAL SINGH
March 29, 2017
RAMADHIN PRASAD SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, GOVT OF BIHAR
February 13, 2017
RAMAN KUMAR YADAV Vs. STATE OF BIHAR
February 20, 2017
RAMANAND PARSAD RAMAN Vs. STATE OF BIHAR
July 17, 2017
RAMANAND PASWAN Vs. THE STATE OF BIHAR
November 2, 2017
RAMANUJ SINGH Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
April 18, 2017
RAMASHISH SAH Vs. STATE OF BIHAR
November 10, 2017
RAMAWATI DEVI Vs. STATE OF BIHAR
October 16, 2017
RAMBADAN SINGH & ORS Vs. JALO SINGH & ORS
March 21, 2017
RAMBALI RAI, SON OF BAIJNATH RAI Vs. STATE OF BIHAR
May 17, 2017
RAMCHANDRA PATHAK S/O LATE JANG BAHADUR PATHAK Vs. THE STATE OF BIHAR
September 22, 2017
RAMCHANDRA PRASAD YADAV Vs. STATE OF BIHAR
May 18, 2017
RAMCHANDRA SINGH, SON OF LATE MARAI SINGH Vs. STATE OF BIHAR
April 25, 2017
RAMCO INDUSTRIES LTD Vs. BIHAR STATE POLLUTION CONTROL BOARD
March 30, 2017
RAMDEO MAHTO Vs. STATE OF BIHAR
August 8, 2017
RAMDEO SAH SON OF LATE RUDAL SAH ALL Vs. THE STATE OF BIHAR
July 25, 2017
RAMDEO SHARMA, SON OF LATE JAGDISH SHARMA AND ORS. Vs. THE STATE OF BIHAR ANA ANR.
October 11, 2017
RAMDHYAN KUSHWAHA S/O LATE BANSHI KUSHWAHA Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, GENERAL ADMINISTRATION DEPARTMENT, OLD SECRETARIAT, GOVERNMENT OF BIHAR, PATNA
August 3, 2017
RAMENDRA PRASAD SINGH SON OF LATE BINDESHWARI PRASAD SINGH Vs. UNION OF INDIA THROUGH SECRETARY, DEPARTMENT OF POSTS
January 17, 2017
RAMESH BURNWAL Vs. STATE OF BIHAR
October 9, 2017
RAMESH DUIVEDI @ RAMESH KUMAR DUIVEDI Vs. STATE OF BIHAR
October 19, 2017
RAMESH HEMBRUM SON OF SRI SONELAL HEMBRUM Vs. STATE OF BIHAR
November 1, 2017
RAMESH PANDIT Vs. STATE OF BIHAR
February 27, 2017
RAMESH PRASAD @ RAMESH PRASAD SAH Vs. STATE OF BIHAR
May 17, 2017
RAMESH YADAV SON OF SUKHAL YADAV Vs. THE STATE OF BIHAR
March 27, 2017
RAMESHWAR MAHTO, S/O LATE HARISCHANDRA MAHTO Vs. STATE OF BIHAR
April 18, 2017
RAMESHWAR RAI AND OTHERS Vs. THE STATE OF BIHAR AND OTHERS
August 24, 2017
RAMESHWAR SAH, SON OF LATE KANU SAH Vs. STATE OF BIHAR
March 16, 2017
RAMESHWAR SAHA S/O LATE GIRDHARI PRASAD @ TNTUN BABU Vs. STATE OF BIHAR
May 5, 2017
RAMESHWAR YADAV Vs. STATE OF BIHAR (PATNA)
April 17, 2017
RAMJEE PANDEY Vs. STATE OF BIHAR
January 30, 2017
RAMJEE SHARMA Vs. STATE OF BIHAR AND OTHERS
December 15, 2017
RAMJEE SINGH Vs. STATE OF BIHAR
July 18, 2017
RAMJEE SINGH & COMPANY Vs. STATE OF BIHAR
November 30, 2017
RAMJI PRASAD Vs. BIBHA DEVI & ORS.
November 8, 2017
RAMLIL PASWAN, S/O LATE PALAT PASWAN, TRAINED GRADUATE TEACHER, MIDDLE SCHOOL, PURUSHOTTAMPUR, BLOCK MORWA, DISTRICT SAMASTIPUR Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVT. OF BIHAR, PATNA
February 17, 2017
RAMPRAVESH PRASAD @ BAIDYA RAMPRAVESH PRASAD, SON OF ISHWAR GARAI, Vs. THE STATE OF BIHAR
February 14, 2017
RAMRUP RAI Vs. RAMPATIA
April 7, 2017
RAMSINGHASAN SINGH @ SIDHARTH Vs. STATE OF BIHAR
April 3, 2017
RAMU YADAV AND OTHERS Vs. STATE OF BIHAR
July 11, 2017
RAN BAHADUR SHARMA Vs. STATE OF BIHAR
August 10, 2017
RANBIR YADAV Vs. THE STATE OF BIHAR
August 29, 2017
RANDHIR BHARDWAJ Vs. THE STATE OF BIHAR
May 30, 2017
RANGI LAL MAHTO Vs. STATE OF BIHAR
January 17, 2017
RANGI RAM @ RANGILA RAM SON OF LATE THUG RAM Vs. STATE OF BIHAR
March 3, 2017
RANGLAL PASWAN Vs. STATE OF BIHAR
August 30, 2017
RANGLAL RAI Vs. STATE OF BIHAR THROUGH DISTRICT MAGISTRATE
August 17, 2017
RANJAN KUMAR @ RAJU AND OTHERS Vs. STATE OF BIHAR
November 30, 2017
RANJEET CHOUDHARY, SON OF SRI RAM KISHORE CHOUDHARY, RESIDENT OF VILLAGE CHHOHAR DOLANGI TOLA, P.S. Vs. THE STATE OF BIHAR
February 20, 2017
RANJEET DAS, SON OF BABULAL DAS Vs. STATE OF BIHAR
September 18, 2017
RANJEET KUMAR GARG S/O LATE RAJENDRA PRASAD SINGH Vs. THE STATE OF BIHAR
February 2, 2017
RANJEET KUMAR JHA, SON OF LATE MOHAN JHA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 20, 2017
RANJEET KUMAR SON OF MUKHLAL SAH Vs. THE STATE OF BIHAR
January 30, 2017
RANJEET KUMAR THAKUR @ RANJEET THAKUR Vs. THE STATE OF BIHAR
November 2, 2017
RANJEET MISTRY, SON OF LATE SUBESHWAR MISTRY AND OTHERS Vs. STATE OF BIHAR
October 14, 2017
RANJEET MORE Vs. STATE OF BIHAR
June 22, 2017
RANJEET SAO Vs. STATE OF BIHAR
August 28, 2017
RANJIT SHAHANI SON OF LATE GOVINDRAM SHAHANI Vs. STATE OF BIHAR; PREETEY VERMA WIFE OF ANIL KUMAR VERMA
April 19, 2017
RANVIR KUMAR, SON OF SHRI CHUHESWAR PRASAD YADAV Vs. THE STATE OF BIHAR
March 29, 2017
RASHDA KHATOON Vs. STATE OF BIHAR
March 10, 2017
RASHMI SHIKHA Vs. STATE OF BIHAR
August 2, 2017
RATICHANDRA MANDAL Vs. STATE OF BIHAR
March 15, 2017
RATNA INFRASTRUCTURE PROJECTS Vs. THE UNION OF INDIA
March 22, 2017
RATNESH KUMAR SINGH Vs. STATE OF BIHAR
January 25, 2017
RATNESHWAR UPADHYAY Vs. STATE OF BIHAR
May 3, 2017
RAUDI MANDAL SON OF LATE BITHU MANDAL Vs. STATE OF BIHAR
August 30, 2017
RAUNAK SIDDIQUI SON OF RASID SIDDQUI Vs. STATE OF BIHAR
July 26, 2017
RAVI BHUSHAN PRASAD SINHA, SON OF YOGENDRA PRASAD SINHA Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE
October 12, 2017
RAVI DYAL SHAH, S/O RAMASHRAY SHAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 11, 2017
RAVI KARAMCHETI AND OTHERS Vs. THE STATE OF BIHAR AND ANOTHER
October 11, 2017
RAVI KHILANI (DIRECTOR), LUMBINI BEVERAGE PVT LTD Vs. STATE OF BIHAR
May 25, 2017
RAVI KUMAR @ RAVI RAI SON OF LALIT RAI Vs. STATE OF BIHAR
May 23, 2017
RAVI KUMAR, MINOR SON OF MAHENDRA CHOUDHARY, THROUGH HIS FATHER AND NATURAL GUARDIAN MAHENDRA CHOUDHARY, S/O LATE LOK NATH CHOUDHARY, R/O VILL. Vs. THE STATE OF BIHAR
February 7, 2017
RAVI PRATAP MISHRA, SON OF LATE ISHWARDHARI MISHRA, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
March 2, 2017
RAVI SHANKAR KUMAR Vs. STATE OF BIHAR
August 10, 2017
RAVI SHANKAR MISHRA, S/O JAI NARAYAN MISHRA Vs. STATE OF BIHAR
June 29, 2017
RAVI SHANKAR SINGH Vs. SHOBHA PRASAD
August 25, 2017
RAVINDRA NATH TAGORE @ RABINDRA NATH TAGORE Vs. STATE OF BIHAR
August 19, 2017
RAVINDRA PRASAD YADAV SON OF LATE ARMAN YADAV RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE CHIEF SECRETARY GOVT. OF BIHAR
August 11, 2017
RAVINDRA THAKUR Vs. STATE OF BIHAR
February 17, 2017
RECKITT BENCKISER (INDIA) PVT. LTD Vs. STATE OF BIHAR
December 8, 2017
REDDY PHARMACEUTICALS LTD Vs. KONDA RAGHURAMI REDDY, SON OF K CHANDRA SHEKHAR REDDY
September 7, 2017
REENA DEVI @ RINA DEVI Vs. STATE OF BIHAR
July 19, 2017
REFERENCE FROM DISTRICT & SESSIONS JUDGE, SIWAN Vs. SUO-MOTU
January 11, 2017
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDYA NAND DAS
January 9, 2017
REGIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LTD. Vs. RAJEEV KUMAR
August 4, 2017
REGIONAL PASSPORT OFFICER PATNA NAMELY ANAND KUMAR S/O M P SINGH Vs. STATE OF BIHAR
August 4, 2017
REKHA DEVI Vs. THE STATE OF BIHAR
November 2, 2017
REKHA KUMARI (SEVIKA), WIFE OF KAMALDEO PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH SECRETARY, WELFARE DEPARTMENT, GOVERNMENT OF BIHAR, SECRETARIAT, PATNA
February 15, 2017
REKHA SINHA Vs. THE STATE OF BIHAR
November 14, 2017
RELIANCE COMMUNICATION LIMITED Vs. THE UNION OF INDIA
March 23, 2017
RELIANCE COMMUNICATIONS LIMITED Vs. STATE OF BIHAR THROUGH SECRETARY, DEPARTMENT OF INDUSTRIES, SECRETARIAT, BAILEY ROAD, PATNA
April 11, 2017
RENU DEVI Vs. STATE BANK OF INDIA THROUGH GENERAL MANAGER (PRS)
November 14, 2017
RENU DEVI MANDAL Vs. STATE OF BIHAR
October 13, 2017
RENU DEVI, WIFE OF RAVINDRA KUMAR @ ARVIND SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 23, 2017
RENU GUPTA & ORS Vs. RAJENDRA PURBEY & ORS
May 19, 2017
RENU KUMARI Vs. STATE OF BIHAR
May 5, 2017
RENU SINHA Vs. UNION OF INDIA THROUGH GENERAL MANAGER
September 15, 2017
RENUKA SINGH Vs. STATE OF BIHAR
March 28, 2017
RESHAMI RAYS AND OTHERS Vs. BIHAR STATE POWER (HOLDING) COMPANY LIMITED AND OTHERS
July 24, 2017
REYAZ AHMAD @ CHUNNU SON OF MD DOUD Vs. STATE OF BIHAR
August 25, 2017
RICKI PRASAD JAISWAL S/O SRI BINDESHWAR PRASAD RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 2, 2017
RIGA PRAKHAND MATASYAJIVI SAHYOG SAMIT LTD. Vs. STATE OF BIHAR
March 15, 2017
RINA DEVI Vs. UNION OF INDIA
October 16, 2017
RINKI KUMARI DAUGHTER OF BINAYAK PRASAD SINGH Vs. VINITA SINHA
April 7, 2017
RINKU CHAUDHARY SON OF SHYAM NANDAN CHAUDHARY Vs. STATE OF BIHAR
September 15, 2017
RISHI MUNI UPADHYAY SON OF DEEP NARAYAN UPADHYAY Vs. STATE OF BIHAR
January 28, 2017
RISHIKESH KUMAR Vs. STATE OF BIHAR
July 18, 2017
RISHIKESH KUMAR SON OF LATE BAGESH WARI PRASAD Vs. STATE OF BIHAR
June 22, 2017
RISHIKESH PAL, SON OF SRI BASUDEO MANDAL Vs. THE STATE OF BIHAR AND ANR.
April 25, 2017
RITA DEVI Vs. STATE OF BIHAR
August 28, 2017
RITA PRASAD Vs. THE STATE OF BIHAR
March 20, 2017
RITESH KUMAR RAMBACHAN SINGH & ORS Vs. STATE OF BIHAR & ORS
April 6, 2017
RUBAIDA KHATOON, W/O MD NASIRUDDIN ANSARI Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT, GOVT OF BIHAR, PATNA
March 15, 2017
RUBEDA KHATOON Vs. THE STATE OF BIHAR
December 11, 2017
RUNA DEVI W/O LATE MOHAN MANDAL Vs. STATE OF BIHAR
July 27, 2017
RUP NARAYAN SINGH SON OF LATE RAM BISHUN SINGH Vs. STATE OF BIHAR
March 10, 2017
RUPESH GIRI Vs. STATE OF BIHAR
August 3, 2017
S. SURESH KUMAR Vs. STATE OF BIHAR
July 14, 2017
S. WAKIL AHMAD TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
July 12, 2017
SABITA KUMARI CHAUDHARY Vs. UNION OF INDIA
August 8, 2017
SABITRI DEVI AND OTHERS Vs. SRI LAKHAN @ RAMJIWAN PRASAD AND OTHERS
February 6, 2017
SACHCHIDA NAND SINGH Vs. STATE OF BIHAR
January 23, 2017
SACHIDANAND JHA & ANR. Vs. STATE OF BIHAR
October 6, 2017
SACHINDRA SINGH SON OF LATE BALESHWAR SINGH Vs. STATE OF BIHAR
March 18, 2017
SADBHAVNA H P GAS, THROUGH ITS PROPRIETOR, NUPUR SRIVASTAVA Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED THROUGH SENIOR REGIONAL MANAGER
August 17, 2017
SADHAVNA HP GAS, PATNA Vs. HINDUSTAN PETROLEUM CORPORATION LTD , PATNA AND OTHERS
July 19, 2017
SADHNA KUMARI Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LIMITED
April 19, 2017
SADHO YADAV, Vs. STATE OF BIHAR
August 23, 2017
SADHU RAM S/O LATE KAPIL RAM Vs. STATE OF BIHAR
June 23, 2017
SAH SAW MILL Vs. STATE OF BIHAR
December 15, 2017
SAHID MIAN Vs. STATE OF BIHAR AND OTHERS
June 21, 2017
SAIFULLAH KHALID Vs. STATE OF BIHAR
May 17, 2017
SAJ INFROCON PROJECT INDIA LIMITED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
November 15, 2017
SAJID KHAN @ AINULLAH Vs. STATE OF BIHAR
March 15, 2017
SAJJAN KUMAR HISARIYA Vs. STATE OF BIHAR
July 25, 2017
SAKALDIP YADAV Vs. STATE OF BIHAR
April 7, 2017
SAKET KUMAR @ SAKET SHARMA Vs. THE STATE OF BIHAR
November 7, 2017
SALIM HAZAM Vs. MAINU NISA
August 4, 2017
SAMASTIPUR KSHETRIYA GRAMIN BANK & ORS. Vs. UMA SHANKAR PRASAD & ORS.
October 6, 2017
SAMI AKHTAR, S/O SRI MOTIUR RAHMAN, RESIDENT OF VILLAGE LAHERIAGANJ PURAB TOL, P.S. AND DISTRICT MADHUBANI Vs. THE STATE OF BIHAR
February 3, 2017
SAMRENDRA KUMAR Vs. STATE OF BIHAR
May 25, 2017
SANDEEP KUMAR & ORS. Vs. STATE OF BIHAR
May 19, 2017
SANDEEP SADA Vs. STATE OF BIHAR
March 29, 2017
SANDEO HARI, S/O LATE SARJU HARI Vs. PRASAR BHARTI BROADCASTING CORPORATION OF INDIA, ALL INDIA RADIO, BHAGALPUR
September 14, 2017
SANDHYA KUMARI Vs. STATE OF BIHAR
July 18, 2017
SANGEETA DEVI Vs. STATE OF BIHAR
May 8, 2017
SANGEETA SINGH Vs. STATE OF BIHAR
November 1, 2017
SANJAY CHOURE, SON OF LATE SANJHLA CHOURE, RESIDENT OF VILLAGE RAMANIKOL, P.S. PRANPUR, DISTRICT KATIHAR Vs. THE STATE OF BIHAR
February 16, 2017
SANJAY KUMAR Vs. UNION OF INDIA
February 14, 2017
SANJAY KUMAR Vs. STATE OF BIHAR
July 17, 2017
SANJAY KUMAR Vs. STATE OF BIHAR
May 9, 2017
SANJAY KUMAR CHOUDHARY Vs. STATE OF BIHAR
July 18, 2017
SANJAY KUMAR GUPTA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
October 4, 2017
SANJAY KUMAR SINHA, SON OF SRI SHYAM NANDAN SINGH AND ORS. Vs. THE STATE OF BIHAR AND ORS.
April 12, 2017
SANJAY KUMAR SUMAN Vs. STATE OF BIHAR THROUGH HOME SECRETARY (POLICE)
November 1, 2017
SANJAY KUMAR, SON OF DEVENDRA PRASAD Vs. THE STATE OF BIHAR AND ANOTHER
February 17, 2017
SANJAY SAH, S/O LATE SHIVJI SAH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 30, 2017
SANJAY SINGH Vs. STATE OF BIHAR
October 14, 2017
SANJAY SONI Vs. THE STATE OF BIHAR
November 2, 2017
SANJAY YADAV AND OTHERS Vs. STATE OF BIHAR
October 14, 2017
SANJAY YADAV; SHAKAL YADAV Vs. STATE OF BIHAR
March 29, 2017
SANJEET @ BHOKARAN DOM Vs. STATE OF BIHAR
July 31, 2017
SANJEET MAHTO Vs. STATE OF BIHAR
August 29, 2017
SANJEEV AGRAWAL, SON OF LATE SHEO PRASAD BHOJ NAGARWAL Vs. THE STATE OF BIHAR AND ANR.
April 25, 2017
SANJEEV KUMAR SINGH Vs. STATE OF BIHAR
August 25, 2017
SANJEEV MISHRA @ SANJEEV KR. MISHRA Vs. STATE OF BIHAR
July 24, 2017
SANJEEV PRASAD TONI @ SANJEEV KUMAR TONI, SON OF LATE JAGDEO PRASAD Vs. THE STATE OF BIHAR
November 15, 2017
SANJU DEVI @ KUMARI RUBI Vs. STATE OF BIHAR
March 7, 2017
SANJU SINGH SON OF LATE GURUSHARAN SINGH Vs. THE STATE OF BIHAR
July 4, 2017
SANOJ KUMAR, S/O SRI RAMESH PRASAD Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
January 24, 2017
SANTOSH JHA Vs. STATE OF BIHAR
August 21, 2017
SANTOSH KUMAR Vs. STATE OF BIHAR THROUGH VIGILANCE DEPARTMENT , GOVT OF BIHAR, PATNA
November 16, 2017
SANTOSH KUMAR JAISWAL, S/O LATE SURESH CHANDRA GUPTA Vs. STATE OF BIHAR THROUGH SPECIAL VIGILANCE UNIT, PATNA
November 30, 2017
SANTOSH KUMAR SINGH Vs. SUSHILA DEVI & ORS.
November 22, 2017
SANTOSH KUMAR SINGH @ BITTU SINGH, SON OF SRI BIRENDRA KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
April 13, 2017
SANTOSH KUMAR SINGH, SON OF SRI RAJESHWAR SINGH, Vs. THE STATE OF BIHAR
February 10, 2017
SANTOSH KUMAR, SON OF JAGDISH PRASAD AND ANR. Vs. THE STATE OF BIHAR AND ANR.
February 2, 2017
SANTOSH KUMAR, SON OF SIYARAM MANDAL Vs. STATE OF BIHAR
October 6, 2017
SAPNA SINGH, WIFE OF SRI BADAL SINGH Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
May 11, 2017
SARADA DEVI Vs. RANG LAL CHAUDHARY AND OTHERS
October 11, 2017
SARAFAT AHMED Vs. STATE OF BIHAR
September 12, 2017
SARAN ZILA MUKHIYA SANGH Vs. STATE OF BIHAR
May 17, 2017
SARANGA Vs. NAGAR PARISHAD SIWAN
January 18, 2017
SARDAR AMARJEET SINGH @ AMARJEET SINGH Vs. PRABANDHAK COMMITTEE THROUGH ITS MEMBER CHARANJIT SINGH
November 27, 2017
SARDHA DEVI & ORS Vs. MOST PANMATI & ORS
June 19, 2017
SARIF RAI @ JASMAN RAI AND ANR. Vs. STATE OF BIHAR
July 20, 2017
SARITA DEVI, W/O JITENDRA KUMAR Vs. STATE ELECTION COMMISSION, BIHAR
April 24, 2017
SARITA RAI Vs. RAMAYAN SINGH
December 4, 2017
SAROJ YADAV Vs. UNION OF INDIA
July 31, 2017
SARWAR IMAM S/O LATE HAJI S.M. ZAREEF Vs. THE STATE OF BIHAR AND ORS.
May 8, 2017
SASARAM BHABHUA CENTRAL COOPERATIVE BANK LTD , THROUGH ITS MANAGING DIRECTOR, SASARAM (ROHTAS ) Vs. STATE OF BIHAR
January 30, 2017
SATENDRA KUMAR Vs. STATE OF BIHAR
March 18, 2017
SATENDRA KUMAR TIWARI Vs. STATE OF BIHAR
July 31, 2017
SATISH CHANDRA ROY Vs. THE CENTRAL BANK OF INDIA & ORS
December 11, 2017
SATISH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR AND OTHERS
December 11, 2017
SATISH KUMAR Vs. THE STATE OF BIHAR
July 11, 2017
SATISH KUMAR SINGH S/O LATE KAILASH SINGH Vs. STATE OF BIHAR
March 10, 2017
SATTA CHOUHAN Vs. THE STATE OF BIHAR
August 2, 2017
SATULA DEVI Vs. BIHAR STATE HOUSING BOARD
December 19, 2017
SATYA NAND SHARMA SON OF RAM SAGAR SHARMA Vs. KAUSHLENDRA KUMAR
March 23, 2017
SATYA NARAIN SINGH Vs. SHYAM NANDAN MISHRA
September 19, 2017
SATYA NARAYAN MANDAL Vs. STATE OF BIHAR
February 6, 2017
SATYA NARYAN SHARMA Vs. STATE OF BIHAR
October 16, 2017
SATYADEO BAITHA Vs. STATE OF BIHAR
September 14, 2017
SATYADEO NARAIN ARYA Vs. RAVI JYOTI KUMAR
May 1, 2017
SATYADEO SINGH Vs. BIHAR STATE ELECTRICITY BOARD
December 5, 2017
SATYENDRA KUMAR @ RAJEEV RANJAN Vs. STATE OF BIHAR
September 13, 2017
SATYENDRA KUMAR AND CO. PVT. LTD. Vs. STATE OF BIHAR
April 12, 2017
SATYENDRA KUMAR KESHRI Vs. STATE OF BIHAR
March 10, 2017
SATYENDRA PRASAD SINHA Vs. STATE OF BIHAR
May 24, 2017
SATYENDRA SINGH Vs. STATE OF BIHAR
July 12, 2017
SATYENDRA SINGH @ GHANSHYAM SINGH SON OF LATE HARI SHANKAR SINGH RESIDENT OF VILLAGE- HAZIAPUR Vs. STATE OF BIHAR
August 11, 2017
SATYWAN KUMAR Vs. STATE OF BIHAR
July 4, 2017
SAVITA DEVI Vs. THE STATE OF BIHAR
November 3, 2017
SAWAL KARMAKAR @ SABAL KARMAKAR Vs. STATE OF BIHAR
October 10, 2017
SAWITA KUMARI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
June 20, 2017
SEEMA SUMAN KUMARI D/O RAJ NANDAN PD SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
February 7, 2017
SERAJ ANWAR S/O LATE SERAZUDDIN AHMED Vs. STATE OF BIHAR
April 21, 2017
SERAJUDDIN @ BACHHA KHAN Vs. STATE OF BIHAR
November 11, 2017
SHABANA TABASSUM Vs. THE STATE OF BIHAR
November 3, 2017
SHAHANAWAZ RIZWI Vs. THE STATE OF BIHAR
January 23, 2017
SHAHID PERWEZ Vs. STATE OF BIHAR
June 29, 2017
SHAHNAZ ALI Vs. SYED ASKARI HADI ALI AUGUSTINE IMAM @ TOOTOO IMAM
May 19, 2017
SHAHNAZ BEGAM Vs. STATE OF BIHAR
November 7, 2017
SHAHSHI BHUSHAN KUMAR Vs. UNION OF INDIA
August 4, 2017
SHAIKH ABDUL MANNAN SON OF LATE MANEER AHMAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE DIRECTOR, PRIMARY EDUCATION, GOVT. OF BIHAR, PATNA
February 9, 2017
SHAIL DEVI Vs. THE STATE OF BIHAR
November 7, 2017
SHAILA DEVI Vs. STATE OF BIHAR THROUGH COLLECTOR, NALANDA
November 28, 2017
SHAILENDRA KUMAR Vs. UNION OF INDIA
June 20, 2017
SHAILENDRA KUMAR & ORS Vs. STATE OF BIHAR THROUGH COLLECTOR, GAYA & ORS
March 28, 2017
SHAILENDRA KUMAR @ SHAILENDRA PANDEY Vs. THE STATE OF BIHAR
February 2, 2017
SHAILENDRA MOHAN JHA Vs. STATE OF BIHAR
July 12, 2017
SHAILESH KUMAR @ SHALESH KUMAR, SON OF SHALIGRAM MAHTO, RESIDENT OF VILLAGE DHARNEI, PO. BERKA, POLICE STATION MAKHDUMPUR, DISTRICT JEHANABAD Vs. THE STATE OF BIHAR
January 11, 2017
SHAKIL AHMAD Vs. STATE OF BIHAR
December 20, 2017
SHAKIR MIAN Vs. STATE OF BIHAR
July 28, 2017
SHAKUNTALA KUMARI VERMA Vs. STATE OF BIHAR
August 23, 2017
SHAKUNTALA KUMARI YADAV Vs. STATE OF BIHAR & ORS.
May 15, 2017
SHALU SINGH @ SHALU SINGH Vs. STATE OF BIHAR
October 12, 2017
SHAMBHU KUMAR SON OF SRI PARSHURAM SINGH Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HUMAN RESOURCES DEVELOPMENT
July 17, 2017
SHAMBHU KUMAR VERMA Vs. HIGH COURT OF JUDICATURE OF PATNA & ORS
January 23, 2017
SHAMBHU NATH, S/O LATE JAGDISH PRASAD Vs. THE STATE OF BIHAR
February 9, 2017
SHAMBHU PRASAD @ SHAMBHU RAM Vs. STATE OF BIHAR
October 6, 2017
SHAMBHU PRASAD BAITHA Vs. STATE OF BIHAR
December 13, 2017
SHAMBHU SAH Vs. STATE OF BIHAR
May 19, 2017
SHAMBHU THAKUR S/O LATE AMAR THAKUR Vs. STATE OF BIHAR
September 1, 2017
SHAMSHER BAHADUR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
November 6, 2017
SHANKAR DAYAL SON OF LATE RAMDHANI PRASAD Vs. STATE OF BIHAR
June 29, 2017
SHANKAR RAM AND ORS. Vs. THE STATE OF BIHAR
November 9, 2017
SHANTI DEVI Vs. ASHOK KUMAR JAIN
November 3, 2017
SHANTI DEVI @ SHANTI SHAHI Vs. STATE OF BIHAR
May 23, 2017
SHANTI ROY Vs. STATE OF BIHAR
April 24, 2017
SHANTINIKETAN AWASIYA BAL VIDYALAYA Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
February 28, 2017
SHARBILA DEVI WIFE OF VIJAY SHARMA RESIDENT OF VILLAGE Vs. STATE OF BIHAR REPRESENTED THROUGH ITS SECRETARY, DEPARTMENT OF FOREST AND ENVIRONMENT, GOVT OF BIHAR
October 6, 2017
SHARDA DEVI Vs. STATE OF BIHAR
April 8, 2017
SHARFA ZINAT @ RUHI Vs. STATE OF BIHAR
August 8, 2017
SHARWAN KUMAR PASWAN Vs. STATE OF BIHAR
May 12, 2017
SHARWAN PASWAN SON OF SULESHWAR PASWAN Vs. STATE OF BIHAR
August 21, 2017
SHASHI BHUSHAN PRASAD Vs. STATE OF BIHAR
August 30, 2017
SHASHI KANT SINGH @ SHRIKANT SINGH @ POKHAN SINGH Vs. STATE OF BIHAR
November 21, 2017
SHASHI SCHOOL OF BUSINESS AND MEDIA Vs. STATE OF BIHAR, THROUGH CHIEF SECRETARY
November 13, 2017
SHASHI YADAV Vs. STATE OF BIHAR
March 2, 2017
SHATRUDHAN CHOUDHARY Vs. STATE OF BIHAR
May 30, 2017
SHAYAN AHMAD Vs. STATE OF BIHAR
September 15, 2017
SHEIKH MASALAUDDIN Vs. STATE OF BIHAR AND ORS.
December 19, 2017
SHEO KUMAR SHARMA, SON OF LATE BAIDYANATH SHARMA, RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
February 2, 2017
SHEO KUMAR YADAV Vs. STATE OF BIHAR
August 21, 2017
SHEO NARESH PRASAD Vs. STATE OF BIHAR
July 3, 2017
SHEO RANJAN SON OF RAJENDRA PRASAD Vs. STATE OF BIHAR
May 10, 2017
SHEO SHANKAR SINGH @ SHANKAR SINGH SON OF LATE NAGINA SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
August 2, 2017
SHEOJI RAI @ SHIA JEE RAI Vs. STATE OF BIHAR
November 29, 2017
SHEOJI SAH AND OTHERS Vs. MUKH NARAIN SAH AND OTHERS
July 5, 2017
SHINGLA PRABHA Vs. STATE OF BIHAR & ANR.
May 11, 2017
SHITAL DAS YADAV Vs. STATE OF BIHAR
May 2, 2017
SHIV KUMAR Vs. UNION OF INDIA
April 10, 2017
SHIV KUMAR @ SHIV KUMAR SINGH Vs. STATE OF BIHAR
November 7, 2017
SHIV KUMAR CHHATTRY Vs. THE CHIEF GENERAL MANAGER
November 13, 2017
SHIV KUMAR JHA @ NEPUL JHA, S/O LATE HARI KISHORE JHA Vs. STATE OF BIHAR
November 23, 2017
SHIV KUMAR SINGH Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY, GOVERNMENT OF BIHAR, PATNA
April 21, 2017
SHIV KUMARI DEVI WIFE OF RADHA RAMAN SINGH Vs. THE STATE OF BIHAR
February 3, 2017
SHIV NANDAN YADAV Vs. STATE OF BIHAR
November 28, 2017
SHIV NANDAN YADAV, SON OF KAMLESHWARI YADAV Vs. THE STATE OF BIHAR
November 23, 2017
SHIV NARAYAN SINGH Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF EDUCATION, GOVERNMENT OF BIHAR, PATNA
November 30, 2017
SHIV NATH PASWAN Vs. STATE OF BIHAR
December 18, 2017
SHIV SAHNI, SON OF LATE BRIHASPATI SAHNI Vs. STATE OF BIHAR
August 16, 2017
SHIV SHANKAR DUBEY Vs. STATE OF BIHAR
September 13, 2017
SHIV SHANKAR PRASAD KESHRI @ SHIV SHANKAR PD. KESHRI, SON OF LATE MANAGER PRASAD KESHRI Vs. THE STATE OF BIHAR
May 9, 2017
SHIV SHANKAR SINGH Vs. STATE OF BIHAR
June 21, 2017
SHIV SHANKAR THAKUR Vs. STATE OF BIHAR
February 16, 2017
SHIVADHAR YADAV Vs. STATE OF BIHAR
June 29, 2017
SHIVAJI SINGH Vs. STATE OF BIHAR THROUGH COLLECTOR, PATNA
February 15, 2017
SHIVAM GAUD, SON OF JAI RAM GAUD Vs. THE UNION OF INDIA (D.R.I.)
August 29, 2017
SHIVDATT KUMAR PAL Vs. STATE OF BIHAR
August 25, 2017
SHIVJEE MAHTO SON OF LATE MAHAVIR MAHTO RESIDENT OF RAM NAGAR DHALA, (NAYA TOLA), P.S. Vs. THE STATE OF BIHAR
February 16, 2017
SHIVLAL MEHTA @ SHIVLAL MAHTO S/O LAXMAN MAHTO RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 13, 2017
SHIWADHAR RAY Vs. UNION OF INDIA
May 18, 2017
SHOBHA KUMARI W/O SURESH KUMAR Vs. THE STATE OF BIHAR
February 14, 2017
SHOVENDRA JHA Vs. UNION OF INDIA
August 25, 2017
SHREE BAIDYANATH AYURVED BHAWAN PVT. LTD. Vs. STATE OF BIHAR
August 2, 2017
SHREE NIWAS SINGH Vs. STATE OF BIHAR AND OTHERS
April 8, 2017
SHRI DEVI, WIFE OF SUNIL PRASAD Vs. STATE OF BIHAR
March 17, 2017
SHRI KRISHNA SINGH Vs. STATE OF BIHAR
December 20, 2017
SHRI LALITESHWAR JHA Vs. THE STATE OF BIHAR, THOUGH COLLECTOR PATNA
May 16, 2017
SHRI NITYANAND CHAUDHARY Vs. BRAJ KISHORE CHAUDHARY
July 18, 2017
SHRI PARAM HANS SINGH Vs. THE ALLAHABAD BANK
April 24, 2017
SHRIMATI POONAM DEVI @ POONAM DEVI WIFE OF KISHOR KUMAR Vs. STATE OF BIHAR THROUGH CHAIRMAN CUM MANAGING DIRECTOR, BIHAR STATE POWER HOLDING COMPANY LIMITED
November 8, 2017
SHUBHASH CHANDRA GHOSH Vs. STATE OF BIHAR AND OTHERS
October 18, 2017
SHUSHILA DEVI Vs. THE STATE OF BIHAR
February 22, 2017
SHWETA MISHRA Vs. THE STATE OF BIHAR
September 6, 2017
SHYAM BABU YADAV, SON OF LATE MITLAL YADAV Vs. STATE ELECTION COMMISSION
April 24, 2017
SHYAM BIHARI SINGH Vs. STATE OF BIHAR
September 7, 2017
SHYAM KISHORE RAM SON OF CHATURI RAM Vs. STATE OF BIHAR
June 20, 2017
SHYAM KISHORE SINGH, S/O LATE PHAGU SINGH Vs. STATE OF BIHAR
December 5, 2017
SHYAM MOHAN CHOUDHARY Vs. THE STATE OF BIHAR
November 14, 2017
SHYAM NANDAN PRASAD Vs. STATE OF BIHAR
August 4, 2017
SHYAM SUNDAR JHA Vs. STATE OF BIHAR
May 16, 2017
SHYAM SUNDAR PRASAD SON OF RAM CHANDRA PRASAD, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 2, 2017
SHYAMLAL PASI Vs. STATE OF BIHAR
October 31, 2017
SIDDHARTH KISHORE SINGH Vs. STATE OF BIHAR
June 28, 2017
SIDHARTH SHANKAR Vs. STATE OF BIHAR
August 7, 2017
SIHARI MANDAL Vs. STATE OF BIHAR
December 14, 2017
SIKANDAR AZAM KHAN Vs. STATE OF BIHAR & ORS
August 10, 2017
SIKO SINGH S/O BUDHU SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
March 6, 2017
SINHESHWAR YADAV Vs. THE STATE OF BIHAR
November 2, 2017
SIPAHI RAM, SON OF LATE SUKAR RAM Vs. THE STATE OF BIHAR
March 29, 2017
SIPAHI SINGH Vs. MUNDRIKA CHAUDHARY AND OTHERS
December 11, 2017
SITA RAM MEHTA & ORS Vs. THE STATE OF BIHAR & ORS
December 11, 2017
SITA RAM SAO S/O LATE PANNU SAO Vs. SHANTI DEVI W/O DR RAMESHWAR UPADHAYA
November 10, 2017
SITARAM PASWAN Vs. STATE OF BIHAR
December 20, 2017
SITARAM RAUT S/O LATE HARISH RAUT Vs. STATE OF BIHAR
October 13, 2017
SIYA RAM SAHU SON OF SHIBU SAHU Vs. STATE OF BIHAR THROUGH C B I
September 20, 2017
SK. HEYAT Vs. THE STATE OF BIHAR
February 2, 2017
SMART INDIA MARKETING PROPRIETORSHIP CONCERN THROUGH ITS PROPRIETOR PARAS NATH JHA HAVING ITS OFFICE AND GODOWN AT BISCOMAN GOLAMBAR Vs. STATE OF BIHAR
November 5, 2017
SMITA VERMA Vs. L.N. MITHILA UNIVERSITY
February 6, 2017
SMT. AMARJEET Vs. BIMLA DEVI
May 18, 2017
SMT. ANITA KUMARI Vs. BIHAR STATE POWER (HOLDING) COMPANY LTD.
May 10, 2017
SMT. BINA SINHA Vs. BIHAR STATE POWER HOLDING COMPANY LTD.
July 12, 2017
SMT. KIRAN BALA SHARMA Vs. THE STATE OF BIHAR
November 2, 2017
SMT. LALITA DEVI WIFE OF LATE RAM PARICHHAN RAM, MASSON UNDER CHIEF ENGINEER/SURVEY, EASTERN RAILWAY KOLKATA, RESIDENT OF VILLAGE & POST Vs. THE STATE OF BIHAR THROUGH THE GENERAL MANAGER, EASTERN RAILWAY, KOLKATA
January 31, 2017
SMT. LALMUNI DEVI Vs. SATISH KUMAR VERMA
February 2, 2017
SMT. MARATUNNISSA Vs. DIVISIONAL MANAGER, BIHAR STATE ROAD TRANSPORT CORPORATION
September 13, 2017
SMT. MOTIJHARO DEVI Vs. SAROJ SINGH
July 5, 2017
SMT. RADHIKA DEVI Vs. SHEO KUMAR SHAH
August 9, 2017
SMT. REENA KUMARI Vs. STATE OF BIHAR
December 19, 2017
SMT. RENU DEVI Vs. STATE OF BIHAR
August 9, 2017
SMT. RITA SINGH Vs. STATE OF BIHAR
July 18, 2017
SMT. RITA SINGH Vs. THE STATE OF BIHAR
June 7, 2017
SMT. RUMA RAJ Vs. STATE ELECTION COMMISSION
May 19, 2017
SMT. SHOSHITA KUMARI Vs. STATE OF BIHAR
August 17, 2017
SMT. SUNITA DEVI Vs. THE STATE OF BIHAR AND ANOTHER
December 1, 2017
SMT. TUNKI DEVI Vs. STATE OF BIHAR
May 11, 2017
SMT. UMA DEVI Vs. SMT. PRABHABATI DEVI
November 2, 2017
SOBHA DEVI Vs. SRI CHAITANYA PRASAD, THE PRINCIPAL SECRETARY, DEPARTMENT OF URBAN AND HOUSING, GOVERNMENT OF BIHAR, PATNA
May 19, 2017
SOHAIL ALI S/O NURUL HAQUE Vs. STATE OF BIHAR
June 23, 2017
SOLAR ALTERNATIVES AND ASSOCIATED PROGRAMMES Vs. UNION OF INDIA
May 4, 2017
SONA DEVI Vs. SHYAMA N
August 3, 2017
SONA MATI DEVI Vs. STATE OF BIHAR
July 4, 2017
SONALI AUTOS PRIVATE LIMITED, DANGI COMPLEX Vs. THE STATE OF BIHAR
August 2, 2017
SONAMATI DEVI, W/O LATE JADU NANDAN MISTRI Vs. MAHENDRA VISHWAKARMA
November 3, 2017
SONIYA DEVI, WIFE OF LATE YUGAL MAHTO Vs. STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY
November 24, 2017
SONU KUMAR (MINOR) S/O NARENDRA SINGH Vs. NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
July 13, 2017
SONU KUMAR PODDAR, SON OF RAKESH PODDAR, RESIDENT OF VILLAGE MOHANPUR, CYCLE CHOWK, P.S. SAKRA, DISTRICT Vs. THE STATE OF BIHAR
January 20, 2017
SONU SINGH S/O SHRI MADAN SINGH RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 23, 2017
SRI 108 RAM JANAKI MANDIR ASTHAN KAITOLA Vs. KAPILDEO JHA @ KAPILDEO DAS & ORS
September 19, 2017
SRI LAKSHMI NARAYAN TRUST Vs. STATE OF BIHAR
March 27, 2017
SRI MAHENDRA KUMAR MISHRA Vs. THE STATE OF BIHAR
March 29, 2017
SRI RAM CHANDRA PRASAD SINGH (RETIRED JUNIOR ENGINEER) Vs. THE STATE OF BIHAR
November 21, 2017
SRIMATI RENU KUMARI, WIFE OF JAY PRAKASH MISHRA Vs. STATE OF BIHAR
March 10, 2017
SRIPATI JHA Vs. STATE OF BIHAR
July 27, 2017
STATE BANK OF INDIA Vs. PRAVEEN KUMAR
September 12, 2017
STATE BANK OF INDIA Vs. RAJESH KHETAN
January 24, 2017
STATE BANK OF INDIA Vs. THE UNION OF INDIA
March 30, 2017
STATE BANK OF INDIA SUPERVISING STAFF CO-OPERATIVE CREDIT SOCIETY LIMITED Vs. STATE OF BIHAR
May 10, 2017
STATE OF BIHAR Vs. M/S J.K.M. INFRA PROJECTS LTD.
September 15, 2017
STATE OF BIHAR Vs. SRI BHAGWAN SINGH
November 14, 2017
STATE OF BIHAR Vs. NAGENDRA PRASAD SINHA
May 9, 2017
STATE OF BIHAR Vs. KAUSHAL KUMAR TIWARY
July 28, 2017
STATE OF BIHAR Vs. SARASWATI KUMARI
May 25, 2017
STATE OF BIHAR Vs. KHAS MAHAL CITIZEN WELFARE SOCIETY
July 19, 2017
STATE OF BIHAR Vs. ANIL KUMAR
August 22, 2017
STATE OF BIHAR Vs. DR. SHARFE ALAM
April 11, 2017
STATE OF BIHAR Vs. SATYENDRA NATH SHARMA
May 8, 2017
STATE OF BIHAR Vs. ALIMUDDIN @ DILLO, SON OF MANIRUDDIN
November 3, 2017
STATE OF BIHAR Vs. MOZAFFAR HASSAN
March 22, 2017
STATE OF BIHAR Vs. PAWAN KUMAR MISHRA
February 15, 2017
STATE OF BIHAR Vs. PRIMARY-CUM-MIDDLE SANSKRIT SCHOOL
April 4, 2017
STATE OF BIHAR Vs. BIHAR HUMAN RIGHTS COMMISSION, PATNA AND OTHERS
May 15, 2017
STATE OF BIHAR Vs. SANJAY KUMAR
September 18, 2017
STATE OF BIHAR Vs. ABHISEKH KUMAR, SON OF LATE BHOLA PRASAD CHOURASIA
July 28, 2017
STATE OF BIHAR Vs. SHIVSHANKAR CHEMICAL INDUSTRIES (BIHAR) LTD
February 9, 2017
STATE OF BIHAR Vs. SURENDRA KUMAR
January 17, 2017
STATE OF BIHAR Vs. VINAY KUMAR
April 28, 2017
STATE OF BIHAR & ANOTHER Vs. NITA SINHA & OTHERS
May 11, 2017
STATE OF BIHAR & ORS Vs. SURAJ CONSTRUCTION THROUGH ITS PARTNER
December 22, 2017
STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA Vs. SUNITA KUMARI, W/O BINDALAL PRASAD
August 17, 2017
STATE OF BIHAR THROUGH PRINCIPAL SECRETARY DEPARTMENT OF EDUCATION Vs. CHARLEY LAZARUS
March 16, 2017
SUBEDAR GADDI SON OF LATE DOMA GADDI Vs. STATE OF BIHAR
November 29, 2017
SUBHAN Vs. STATE OF BIHAR AND OTHERS
August 3, 2017
SUBHASH CHANDRA JHA Vs. STATE OF BIHAR
September 19, 2017
SUBHASH CHANDRA MISHRA Vs. RAJA DEEPAK KUMAR MISHRA
February 2, 2017
SUBODH PRAKASH SINGH Vs. STATE OF BIHAR
January 16, 2017
SUBODH SINGH Vs. STATE ELECTION COMMISSION (MUNICIPALITY)
April 26, 2017
SUBODH SINGH @ SUBODH KUMAR Vs. STATE OF BIHAR
May 16, 2017
SUDAMA CHOUDHARY Vs. STATE OF BIHAR
April 12, 2017
SUDAMA CHOUDHARY S/O LAXMAN CHOUDHARY Vs. KUSUM DEVI AND ANOTHERS
April 12, 2017
SUDARSHAN YADAV Vs. STATE OF BIHAR
June 20, 2017
SUDDU KUMAR, SON OF BALESHWAR RAI Vs. STATE OF BIHAR
March 9, 2017
SUDHA KUMARI SON OF SRI DEVKANT CHAUDHARY Vs. THE STATE OF BIHAR,
June 30, 2017
SUDHAKAR PANDEY Vs. STATE OF BIHAR
February 13, 2017
SUDHANSHU KUMAR Vs. THE BIHAR SCHOOL EXAMINATION BOARD
February 13, 2017
SUDHANSHU KUMAR SINGH Vs. THE STATE OF BIHAR
November 10, 2017
SUDHANSHU KUMAR SINGH Vs. STATE OF BIHAR
April 17, 2017
SUDHESH KUMAR Vs. SYED MASHIULLAH
February 21, 2017
SUDHIR CHOUDHARY, S/O LATE KALRU CHOUDHARY Vs. STATE OF BIHAR
November 6, 2017
SUDHIR KUMAR AND ANOTHER Vs. UMA SHANKAR PD GUPTA AND OTHERS
July 20, 2017
SUDHIR KUMAR SINHA S/O LATE KAMLA PRASAD Vs. STATE OF BIHAR
August 31, 2017
SUDHIR MANDAL Vs. STATE OF BIHAR
December 15, 2017
SUDHIR MISHRA Vs. THE STATE OF BIHAR
November 14, 2017
SUGIYA DEVI Vs. KAILASH YADAV
August 30, 2017
SUGREEV TELI ALIAS SUGREEV SHAH Vs. STATE OF BIHAR
September 11, 2017
SUJEET PATEL, S/O LAXMI PATEL Vs. UNION OF INDIA THROUGH SECRETARY, SOCIAL JUSTICE AND EMPOWERMENT GOVT OF INDIA, NEW DELHI
February 10, 2017
SUKATI Vs. STATE ELECTION COMMISSION (PANCHAYAT)
August 9, 2017
SUKH BILASH THAKUR Vs. BIHAR STATE ELECTRICITY BOARD
May 2, 2017
SUKHDEO GOSWAMI Vs. OM PRAKASH SAO & ORS
January 18, 2017
SUKHDEV SINGH Vs. UNION OF INDIA AND ANOTHER
September 18, 2017
SULABH INTERNATIONAL SOCIAL SERVICE ORGANISATION Vs. REGIONAL PROVIDENT COMMISSIONER
May 17, 2017
SULABH INTERNATIONAL SOCIAL SERVICE ORGANIZATION Vs. THE STATE OF BIHAR THROUGH THE SECRETARY
September 4, 2017
SUMAN AGRAWAL Vs. RAVI KUMAR AGRAWAL @ RAVI AGRAWAL
July 19, 2017
SUMAN KUMARI @ SUMAN DEVI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
December 13, 2017
SUMAN LAL Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, REVENU
November 13, 2017
SUMAN SINGH Vs. THE STATE OF BIHAR
November 6, 2017
SUMIT KUMAR @ SUMIT KUMAR MANDAL Vs. THE STATE OF BIHAR
November 29, 2017
SUMITRA YADAV, WIFE OF DR RAMASHRAY YADAV Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, REGISTRATION DEPARTMENT,GOVERNMENT OF BIHAR
November 23, 2017
SUNDER SINGH Vs. STATE OF BIHAR
November 1, 2017
SUNIL GIRI, SON OF DHARMNATH GIRI; DHARMNATH GIRI S/O RAM SURAT GIRI Vs. STATE OF BIHAR
March 24, 2017
SUNIL KUMAR Vs. STATE OF BIHAR
September 13, 2017
SUNIL KUMAR Vs. STATE OF BIHAR
August 28, 2017
SUNIL KUMAR Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
December 5, 2017
SUNIL KUMAR @ SUBHASH RAJAK Vs. THE STATE OF BIHAR
November 7, 2017
SUNIL KUMAR JAIN Vs. STATE OF BIHAR
June 28, 2017
SUNIL KUMAR MAURYA Vs. STATE OF BIHAR
October 13, 2017
SUNIL KUMAR SINGH Vs. THE STATE OF BIHAR
September 11, 2017
SUNIL KUMAR SINHA Vs. UNION BANK OF INDIA
July 14, 2017
SUNIL KUMAR YADAV Vs. THE STATE OF BIHAR
June 19, 2017
SUNIL KUMAR, Vs. STATE OF BIHAR
August 9, 2017
SUNIL MANDAL S/O LAXMAN MANDAL Vs. STATE OF BIHAR
October 17, 2017
SUNIL PASWAN Vs. STATE OF BIHAR
May 18, 2017
SUNIL PASWAN Vs. STATE OF BIHAR
May 16, 2017
SUNIL SINGH, SON OF LATE SRIRAM SINGH, R/O VILL. Vs. NIRMALA DEVI, WIFE OF SUNIL SINGH, DAUGHTER OF SRI SARAL SINGH, R/O VILL.
January 19, 2017
SUNIT KUMAR SON OF BHUPENDRA NATH VERMA Vs. THE STATE OF BIHAR
July 20, 2017
SUNITA DEVI AND OTHERS Vs. THE BRANCH MANAGER, THE ORIENTAL INSURANCE CO. LTD. AND OTHERS
December 18, 2017
SUNITA DEVI, W/O LATE ANIL PASWAN Vs. THE STATE OF BIHAR THROUGH THE DISTRICT MAGISTRATE, PATNA
January 31, 2017
SUNITA KUMARI DAUGHTER OF KAMTA THAKUR Vs. UNION OF INDIA AND ORS
March 2, 2017
SUNITA KUMARI W/O RAKESH KUMAR Vs. UNION OF INDIA THROUGH SECRETARY CUM DG
February 27, 2017
SUNNA MURMU Vs. THE STATE OF BIHAR
November 25, 2017
SUPER CASSETTES INDUSTRIES LIMITED Vs. STATE OF BIHAR
October 9, 2017
SURAJ KUMAR AND OTHERS Vs. THE STATE OF BIHAR
October 6, 2017
SURENDER TRILOKI YADAV Vs. STATE OF BIHAR
December 12, 2017
SURENDRA B.ED. TEACHERS TRAINING COLLEGE Vs. STATE OF BIHAR
August 11, 2017
SURENDRA KUMAR Vs. STATE OF BIHAR
June 29, 2017
SURENDRA PRASAD Vs. THE STATE OF BIHAR AND OTHERS
October 30, 2017
SURENDRA PRASAD @ SUKAN SAH Vs. THE STATE OF BIHAR
January 28, 2017
SURENDRA PRASAD, SON OF LATE RAMESHWAR PRASAD Vs. THE STATE OF BIHAR
May 1, 2017
SURENDRA SAH Vs. STATE OF BIHAR
August 28, 2017
SURENDRA YADAV Vs. STATE OF BIHAR & ORS.
November 7, 2017
SURESH BALKRISHNA, PUBLISHER Vs. THE STATE OF BIHAR AND ANOTHER
December 18, 2017
SURESH KORA, S/O KARMU KORA Vs. STATE OF BIHAR
February 8, 2017
SURESH KUMAR & ORS Vs. JHOTIL SINGH & ORS
March 7, 2017
SURESH KUMAR AND OTHERS Vs. JHOTIL SINGH AND OTHERS
March 7, 2017
SURESH KUMAR SINGH AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
December 13, 2017
SURESH KUMAR VERMA SON OF LATE RAM PRASAD SINGH Vs. BIHAR STATE POWER HOLDING COMPANY LIMITED
March 1, 2017
SURESH PRASAD Vs. THE STATE OF BIHAR
December 14, 2017
SURESH PRASAD BADHO SINGH Vs. MUSTAQUE ALAM AND OTHERS
October 16, 2017
SURESH PRASAD MANDAL, S/O LATE DOMI MANDAL Vs. STATE OF BIHAR
February 14, 2017
SURESH SHARMA @ SURESH MISTRI, S/O LATE BAKHOURA MISTRI Vs. STATE OF BIHAR
October 11, 2017
SURYA KUMAR SAH Vs. STATE OF BIHAR
April 12, 2017
SURYA PRAKASH SINGH SON OF NAVNATH SINGH Vs. STATE OF BIHAR
November 1, 2017
SUSHANTA KUMAR GHOSH Vs. STATE OF BIHAR
October 18, 2017
SUSHIL BISHWAS SON OF FAKIR CHAND BISHWAS Vs. THE STATE OF BIHAR
January 13, 2017
SUSHIL KUMAR GOENKA @ S.K. GOENKA Vs. STATE OF BIHAR
September 22, 2017
SUSHIL KUMAR MISHRA & ANR Vs. STATE OF BIHAR
August 17, 2017
SUSHIL KUMAR SIKARIA Vs. STATE OF BIHAR
May 16, 2017
SUSHIL KUMAR SINGH Vs. STATE OF BIHAR AND OTHERS
February 6, 2017
SUSHILA DEVI Vs. SANTOSH KUMAR SINGH AND OTHERS
August 7, 2017
SUSHILA DEVI @ KAUSHALYA DEVI Vs. KAMALA KANT SINGH
November 15, 2017
SUSHILA DEVI W/O LATE SURENDRA NATH SINGH Vs. STATE OF BIHAR
July 27, 2017
SUSHMA SWARAJ Vs. UNION OF INDIA
April 4, 2017
SWAPNIL PRABHAT, SON OF LATE AJAY SINGH Vs. STATE OF BIHAR THROUGH DIRECTOR GENERAL OF POLICE, BIHAR, PATNA
May 16, 2017
SWETA @ SWETA RAJ Vs. PATNA UNIVERSITY, PATNA
August 9, 2017
SWETA BIRENDRA KUMAR SINGH Vs. BIRENDRA KUMAR SINGH
October 6, 2017
SWETA SINGH, W/O SRI BIRENDRA KUMAR, D/O SRI ARUN KUMAR THAKUR Vs. SRI BIRENDRA KUMAR, S/O LATE SURYADEO SINGH @ BABU SAHEB
October 6, 2017
SYED MD. FAROOQUE Vs. STATE OF BIHAR AND OTHERS
December 1, 2017
SYED NAIYER HAROON, SON OF SYED MD HAROON Vs. STATE OF BIHAR THROUGH HOME SECRETARY, GOVERNMENT OF BIHAR, PATNA
March 10, 2017
SYNDICATE BANK Vs. RAJESH KUMAR
May 11, 2017
TABREZ AKHTAR Vs. UNION OF INDIA
April 12, 2017
TAHIR WAHID MIAN Vs. STATE OF BIHAR AND OTHERS
November 29, 2017
TALESHWAR HASDA Vs. STATE OF BIHAR
August 1, 2017
TANNU DAUGHTER Vs. BIHAR SCHOOL EXAMINATION BOARD
July 27, 2017
TANOJ KUMAR JHA Vs. THE STATE OF BIHAR
March 18, 2017
TANVIR IMAM; SYED NAQUI IMAM Vs. RAM CHANDRA RAI
January 13, 2017
TARA DEVI @ TARA DEVI Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
April 11, 2017
TARKESHWAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
April 27, 2017
TARUN KUMAR SINHA Vs. STATE OF BIHAR AND OTHERS
January 24, 2017
TASLIMA NASRIN Vs. STATE OF BIHAR
October 12, 2017
TAUQUEER AKRAM, SON OF H.N. SHAKEEL Vs. THE STATE OF BIHAR
September 18, 2017
TEJ NARAIN SINGH @ JHANNU SINGH SON OF LATE RAJGIR SINGH Vs. THE STATE OF BIHAR
January 24, 2017
TEJ NARAYAN SINGH Vs. STATE OF BIHAR
July 3, 2017
THE BIHAR STATE OF ELECTRICITY BOARD NOW SOUTH BIHAR POWER DISTRIBUTION COMPANY LIMITED, VIDYUT BHAWAN, BAILEY ROAD, PATNA THROUGH ITS CHAIRMAN NOW MANAGING DIRECTOR Vs. AMITABH SINHA SON OF SHRI AKHAURI HARSHVARDHAN SINHA, MANAGING DIRECTOR, M/S HARSH ADVANCE DIAGNOSTIC AND RESEARCH PVT. LTD BASEMENT, KUMAR TOWER, BORING ROAD, PATNA
January 10, 2017
THE BIHAR STATE SCHEDULED CASTE CO-OPERATIVE DEVELOPMENT CORPORATION LIMITED Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION
May 10, 2017
THE CANARA BANK Vs. KRISHNA KUMAR MISHRA SON OF BISHWANATH MISHRA
February 7, 2017
THE CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. DR. MRITUNJAY KUMAR, SON OF LATE TAPASWI KUMAR CHOUDHARY
November 6, 2017
THE CHAIRMAN Vs. THE UNION OF INDIA THROUGH THE SECRETARY, BANKING DIVISION, DEPARTMENT OF FINANCE, NEW DELHI
February 23, 2017
THE CHIEF ELECTORAL OFFICER Vs. CHINTA DEVI @ CHINA DEVI AND OTHERS
October 3, 2017
THE MANAGEMENT OF THE NATIONAL TEXTILE CORPORATION (WBABO), MARKETING DIVISION, S.P. VERMA ROAD, PATNA Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, BAILEY ROAD, PATNA
January 28, 2017
THE POWER GRID CORPORATION OF INDIA LTD. Vs. MADAN MOHAN LAL DAS AND OTHERS (IN 1791)
September 7, 2017
THE STATE OF BIHAR Vs. M/S. SATYADEO TIWARI WHOLESALE DEALER KEEROSENE OIL AND OTHERS
July 27, 2017
THE STATE OF BIHAR Vs. LALO PASWAN
April 4, 2017
THE STATE OF BIHAR Vs. RAM PRAVESH RAI ESTATE PVT. LTD.
June 21, 2017
THE STATE OF BIHAR Vs. M/S SHARDA CONSTRUCTION
December 15, 2017
THE STATE OF BIHAR Vs. HARIJAN VIKASH KENDRA
November 28, 2017
THE STATE OF BIHAR Vs. SURENDRA SINGH
February 21, 2017
THE STATE OF BIHAR Vs. DEOPATI DEVI WIFE OF LATE ARJUN PRASAD RESIDENT OF VILLAGE
January 23, 2017
THE STATE OF BIHAR Vs. ONKAR NATH SINGH
July 19, 2017
THE STATE OF BIHAR Vs. M/S KEDAR MAHARAJ
April 3, 2017
THE UNION OF INDIA Vs. HARENDRA PRASAD GUPTA
April 20, 2017
THE UNION OF INDIA Vs. SRI SANJAY KUMAR
May 1, 2017
THE UNION OF INDIA Vs. RAJESH KUMAR
November 6, 2017
THE UNION OF INDIA Vs. SANJAY KUMAR OJHA
November 23, 2017
THE UNION OF INDIA THROUGH SECRETARY, MINISTRY OF RAILWAYS, RAIL BHAWAN, NEW DELHI Vs. SANJAY KUMAR, SON OF LATE RAGHUBIR SINGH ARYA, RESIDENT OF VILLAGE
January 24, 2017
THE ZONAL MANAGER, AGRICULTURE INSURANCE COMPANY OF INDIA LIMITED Vs. SHEO NATH SINGH AND OTHERS
November 29, 2017
TONU MANDAL Vs. MD. JAMAL
November 8, 2017
TRIBHUAN PATHAK S/O VIDYA SAGAR PATHAK Vs. STATE OF BIHAR
October 13, 2017
TRIBHUWAN KUMAR MISHRA, S/O LATE RAM PRAVESH MISHRA RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
April 4, 2017
TRILOKI RAI Vs. STATE OF BIHAR
December 18, 2017
TRIPATI NATH SINHA LATE RAMESHWAR PRASAD Vs. STATE OF BIHAR
October 10, 2017
TRISHUL DHARI SINGH, SON OF LATE BRAJNATH SINGH Vs. UNION OF INDIA THRU C B I
April 19, 2017
TUFANI PASWAN Vs. STATE OF BIHAR
September 15, 2017
TULSI DAS SON OF MANIK CHAND DAS Vs. STATE OF BIHAR THROUGH DIRECTOR, PRIMARY EDUCATION
March 18, 2017
TUNKI DEVI Vs. STATE OF BIHAR
May 11, 2017
TUNTUN GOPE @ LANGRA S/O LATE RAJENDRA GOPE Vs. STATE OF BIHAR
September 12, 2017
TUNTUN SINGH Vs. STATE OF BIHAR
May 11, 2017
U TOLL CORPORATION LTD Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA (MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
December 11, 2017
UBED Vs. STATE OF BIHAR
January 30, 2017
UCCHATAR MADHYAMIK SCHOOL Vs. STATE OF BIHAR, THROUGH PRINCIPAL SECRETARY, EDUCATION DEPARTMENT GOVERNMENT OF BIHAR
August 24, 2017
UCHIT SHARMA AND ORS. Vs. PRAMOD KUMAR SHARMA AND ORS.
April 3, 2017
UDAI NARAIN THAKUR, AGED ABOUT 64 YEARS, SON OF LATE CHHOTAK, THAKUR, RESIDENT OF VILLAGE Vs. THE UNION OF INDIA THOUGH DEPARTMENT OF PERSONNEL AND TRAINING, GOVERNMENT OF INDIA, NEW DELHI
February 27, 2017
UDAY GIRI Vs. THE STATE OF BIHAR
November 6, 2017
UDAY PRATAP SINGH Vs. STATE OF BIHAR
July 13, 2017
UDAY SHANKAR PRASAD Vs. STATE OF BIHAR
July 3, 2017
UDAY SHANKAR PRASAD Vs. COMMISSIONER
May 16, 2017
UDAY SHANKAR YADAV Vs. BIHAR SCHOOL EXAMINATION COUNCIL (HIGH SCHOOL) THROUGH ITS CHAIRMAN
July 26, 2017
UDAY SINGH, SON OF LATE KEDAR SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, RURAL WORKS DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
January 17, 2017
UGRA NARAYAN MANDAL Vs. STATE OF BIHAR & ORS
September 18, 2017
UMA KANT YADAV Vs. STATE OF BIHAR THROUGH CHIEF SECRETARY
January 19, 2017
UMA RAI Vs. STATE OF BIHAR
March 30, 2017
UMA SHANKER PANDEY @ UMA PANDEY Vs. STATE OF BIHAR
June 20, 2017
UMASHANKAR KANTH SON OF LATE LAXMI NARAYAN KANTH RESIDENT OF M.O. Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, REVENUE AND LAND REFORMS DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
February 6, 2017
UMASHANKAR PRASAD ADVOCATE CIVIL COURT, PATNA Vs. THE STATE OF BIHAR & ORS.
May 15, 2017
UMESH GURU Vs. STATE OF BIHAR
July 11, 2017
UMESH KUMAR VERMA Vs. THE STATE OF BIHAR
October 31, 2017
UMESH PANDIT, SON OF SUKHDEO PANDIT Vs. STATE OF BIHAR
October 3, 2017
UMESH SAHANI Vs. STATE OF BIHAR
September 20, 2017
UMESH SINGH SON OF ALAKH SINGH, RESIDENT OF VILLAGE EKWARI, P.S. SAHAR, DISTRICT BHOJPUR Vs. STATE OF BIHAR
January 30, 2017
UNION OF INDIA Vs. NAULESH PRASAD SON OF SHRI RAMASHISH PRASAD
March 22, 2017
UNION OF INDIA Vs. MANOJ KUMAR
March 21, 2017
UNION OF INDIA Vs. GIRISH KUMAR
April 11, 2017
UNION OF INDIA Vs. BHAGWAN YADAV
July 4, 2017
UNION OF INDIA Vs. INSPECTOR GENERAL OF POLICE C R P F BIHAR CADRE
September 5, 2017
UNION OF INDIA Vs. ADITYA KUMAR DAS & ORS
December 21, 2017
UNION OF INDIA Vs. A P O (ASSISTANT PERSONNEL OFFICER), EAST CENTRAL RAILWAY
July 3, 2017
UNION OF INDIA Vs. GAGAN PRASAD
September 5, 2017
UNION OF INDIA Vs. SANTOSH KUMAR, SON OF SRI JAGADISH
July 3, 2017
UNION OF INDIA Vs. BINIT KUMAR VERMA, SON OF LATE HARISHANKAR PRASAD VERMA
May 15, 2017
UNION OF INDIA Vs. AJIT KUMAR SHARMA, SON OF LATE AWADH BIHARI LALL
May 15, 2017
UNION OF INDIA Vs. PUSHPA RANI
July 24, 2017
UNION OF INDIA & ANR Vs. BIHAR STATE CO-OPERATIVE MARKETING UNION, PATNA & ANR
March 24, 2017
UNION OF INDIA AND OTHERS Vs. M P SRIVASTAVA
July 18, 2017
UNION OF INDIA AND OTHERS Vs. MANJU LATA TIWARI
December 15, 2017
UNION OF INDIA THROUGH COMMISSIONER Vs. ABU TALEB
November 20, 2017
UNION OF INDIA THROUGH THE CHAIRMAN, RAILWAY RECRU Vs. RABINDRA KUMAR
November 9, 2017
UNION PUBLIC SERVICE COMMISSION Vs. PRANTOSH KUMAR DAS
July 17, 2017
UNITED INDIA INSURANCE CO LTD PATNA CITY, HAVING ITS BRANCH OFFICE Vs. LEEHAM DEVI
December 5, 2017
UNITED INDIA INSURANCE COMPANY LIMITED, PATNA Vs. ANWARI KHATOON AND OTHERS
October 13, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. KAILI DEVI & ORS
August 25, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. THE UNION OF INDIA
November 2, 2017
UNITED INDIA INSURANCE COMPANY LTD , PATNA Vs. BASHISHT GANGA PRASAD MISHRA AND OTHERS
September 1, 2017
UPENDRA PRASAD (IN 13035) Vs. THE STATE OF BIHAR
September 12, 2017
UPENDRA RAI S/O LATE BRAHMDEO RAI RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
January 12, 2017
UPENDRA SAHNI Vs. STATE OF BIHAR
July 19, 2017
UPENDRA SHARMA @ UPENDRA PATEL Vs. STATE OF BIHAR
March 29, 2017
UPENDRA SINGH Vs. STATE OF BIHAR
September 5, 2017
UPENDRA SINGH S/O SABAL SINGH Vs. STATE OF BIHAR
May 17, 2017
URDU DEVELOPMENT ORGANISATION, BIHAR THROUGH ITS PRESIDENT, NASIMUDDIN AHMED S/O LATE MD. NAEEMUDDIN, R/O ISLAMGANJ CANAL ROAD, DEHRI Vs. THE UNION OF INDIA THROUGH MINISTRY OF HOME AFFAIRS (DEPARTMENT OF OFFICIAL LANGUAGE), NORTH BLOCK, NEW DELHI
January 9, 2017
URMILA DEVI Vs. THE STATE OF BIHAR
November 2, 2017
URMILA DEVI Vs. THE STATE OF BIHAR
November 6, 2017
URMILA DEVI SAH @ URMILA DEVI Vs. STATE OF BIHAR
May 3, 2017
URMILA DEVI W/O DILIP SINGH RESIDENT OF VILLAGE GODHIYARI Vs. THE STATE OF BIHAR
August 2, 2017
URMILA DEVI W/O LATE RAM VISHESH SINGH Vs. UNION OF INDIA THROUGH SECRETARY CUM D G
January 17, 2017
URMILA MASOMAT WIFE OF LATE NARAYAN CHOUDHARY R/O VILLAGE GOPALPUR, P.S. AMDABAD, DISTRICT KATIHAR Vs. THE STATE OF BIHAR THROUGH SUPERINTENDENT OF POLICE, KATIHAR, DISTRICTKATIHAR
January 11, 2017
USHA DEVI Vs. STATE OF BIHAR
August 17, 2017
USHA DEVI W/O LATE GAGAN MAHTO Vs. CHAIRMAN, UTTAR BIHAR GRAMIN BANK
March 29, 2017
USHA KUMARI W/O LATE BHIM KUMAR RESIDENT OF MOHALLA Vs. THE STATE OF BIHAR
January 28, 2017
UTTAM KUMAR HALDAR Vs. STATE OF BIHAR
May 25, 2017
UTTAR BIHAR GRAMIN BANK THROUGH ITS GENERAL MANAGER Vs. RAJESH KUMAR RAM SON OF LATE SHAUKHI RAM
March 1, 2017
VANDANA DEO W/O SANJAY DEO Vs. STATE OF BIHAR
May 15, 2017
VANDANA DEVI Vs. STATE OF BIHAR
January 11, 2017
VANKTESH UPADHAYA @ VANKTESH UPADHYAY Vs. THE STATE OF BIHAR & ORS.
July 28, 2017
VEENA KUMARI Vs. STATE OF BIHAR
April 18, 2017
VIBGYOR TEXOTECH LTD. Vs. THE STATE OF BIHAR & ORS.
July 26, 2017
VIDYA BHUSHAN CHARAN Vs. STATE OF BIHAR THROUGH COLLECTOR, GAYA
August 24, 2017
VIDYA NAND SINGH Vs. STATE OF BIHAR
April 4, 2017
VIDYA NARAYAN TIWARY @ SONELAL TIWARY Vs. STATE OF BIHAR
September 6, 2017
VIDYA SAGAR TIWARI Vs. STATE OF BIHAR
July 10, 2017
VIDYAJHANP PACCS Vs. THE STATE OF BIHAR,
August 25, 2017
VIDYAWATI DEVI ALIAS VIDYAWATI SINGH Vs. RAJU SINGH ALIAS RAJU KUMAR SINGH
December 1, 2017
VIJAY CHAUDHARY Vs. STATE OF BIHAR
July 27, 2017
VIJAY KUMAR BHARTI SON OF KRISHNA DEV PRASAD Vs. STATE OF BIHAR
May 10, 2017
VIJAY KUMAR GUPTA, SON OF LATE BRIJ MOHAN PRASAD Vs. UNION OF INDIA
July 20, 2017
VIJAY KUMAR MALLIK Vs. COMMISSIONER OF INCOME TAX
May 16, 2017
VIJAY KUMAR RAI & ORS Vs. MOST DHANO KUMARI & ORS
April 4, 2017
VIJAY KUMAR SINGH Vs. STATE OF BIHAR
March 18, 2017
VIJAY KUMAR SINGH Vs. THE STATE OF BIHAR
September 8, 2017
VIJAY KUMAR SINGH, SON OF LATE GORELAL SINGH Vs. THE STATE OF BIHAR AND OTHERS
February 2, 2017
VIJAY KUMAR VERMA Vs. STATE OF BIHAR
July 7, 2017
VIJAY L. SONAWANE SON OF LAKSHAMAN SONAWANE, RESIDENT OF 801, BALRAMA BUILDING, BANDRA KURAL COMPLEX, BANDRA EAST, P.S. Vs. THE STATE OF BIHAR THROUGH THE SUPERINTENDENT OF POLICE, PATNA
January 18, 2017
VIJAY LAXMI SINGH, WIFE OF VIJAY PRATAP SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH VIGILANCE
February 13, 2017
VIJAY MANTRI @ VIJAY KUMAR MANTRI Vs. STATE OF BIHAR
April 3, 2017
VIJAY MISTRY SON OF LATE PRAYAG MISTRY RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR
February 4, 2017
VIJAY PRAKASH KESHARI Vs. STATE OF BIHAR
July 25, 2017
VIJAY PRASAD GUPTA SON OF MANU PRASAD GUPTA Vs. STATE OF BIHAR
August 25, 2017
VIJAY SHANKAR PRASAD Vs. STATE OF BIHAR
December 13, 2017
VIJAY SINGH Vs. STATE OF BIHAR
August 11, 2017
VIJAY SINGH @ VIJAY BHAGAT Vs. STATE OF BIHAR
October 31, 2017
VIJAY YADAV Vs. THE STATE OF BIHAR
September 4, 2017
VIJAYLAXMI W/O SHASHI BHUSHAN PRASAD SINHA Vs. STATE OF BIHAR THROUGH SECRETARY DEPARTMENT OF REVENUE GOVT OF BIHAR
January 20, 2017
VIJETA CONSTRUCTION LTD Vs. STATE OF BIHAR
December 12, 2017
VIKAS GAURAV Vs. UNION OF INDIA AND OTHERS
July 18, 2017
VIKAS KUMAR KATARUKA SON OF KISHORE KUMAR KATARUKA Vs. THE STATE OF BIHAR
February 17, 2017
VIKAS SINGH S/O LATE SURESH PRATAP SINGH Vs. THE STATE OF BIHAR
December 1, 2017
VIKASH KUMAR @ LANGRA Vs. STATE OF BIHAR
February 19, 2017
VIKASH KUMAR @ LANGRA Vs. THE STATE OF BIHAR
January 19, 2017
VIKASH KUMAR @ V. KUMAR, SON OF LATE RAM ANUGRAH SINGH, RESIDENT OF E/318 Vs. THE STATE OF BIHAR
February 2, 2017
VIMLA DEVI, WIFE OF GANESH JHA Vs. STATE OF BIHAR
November 1, 2017
VINAY KUMAR RAI SON OF LATE BRAJ NANDAN SINGH Vs. CENTRAL BANK OF INDIA THROUGH ITS CHAIRMAN-CUM-MANAGING DIRECTOR
May 9, 2017
VINAY KUMAR SINGH Vs. STATE OF BIHAR
September 13, 2017
VINAY SAH Vs. STATE OF BIHAR
September 21, 2017
VINEET BHUSHAN TRIPATHI Vs. UNION OF INDIA
August 22, 2017
VINITA DEVI Vs. STATE OF BIHAR
August 16, 2017
VINOD KUMAR Vs. RAGHUNATH PRASAD AND OTHERS
July 18, 2017
VINOD KUMAR S/O NANDAN MAHTO, ALIAS NANDDAN MAHTO, Vs. THE STATE OF BIHAR & ORS.
October 13, 2017
VINOD MANDAL @ BINOD MANDAL Vs. STATE OF BIHAR
October 12, 2017
VINOD SINGH SON OF SONCHA SINGH R/O VILLAGE Vs. THE STATE OF BIHAR
August 2, 2017
VINOD YADAV SON OF HIRA YADAV Vs. THE STATE OF BIHAR
August 3, 2017
VIRENDRA KUMAR LOHARA Vs. THE STATE OF BIHAR
December 18, 2017
VIRENDRA KUMAR SON OF LATE S N PANDEY Vs. STATE OF BIHAR
July 25, 2017
VISHAL BUILTECH (INDIA) PVT LTD Vs. STATE OF BIHAR
November 21, 2017
VISHIST DUTTAK GRAHAN SHANSTHAN Vs. KULJINDER SINGH KHAILA S/O KEWAL SINGH
April 4, 2017
VISHNU MOHAN JHA AND ANOTHER Vs. THE STATE OF BIHAR AND ANOTHER
November 21, 2017
VISHNU SHANKAR TIWARY Vs. STATE OF BIHAR
February 8, 2017
VISHWAKARMA FURNITURE WORKS Vs. STATE OF BIHAR THROUGH SECRETARY, ENVIRONMENT & FOREST DEPARTMENT, GOVERNMENT OF BIHAR, PATNA
October 13, 2017
VISHWAKARMA MAHTO Vs. STATE OF BIHAR
July 4, 2017
VISHWANATH CHAUDHARY Vs. STATE OF BIHAR
April 6, 2017
VIVEK KUMAR @ VIVEK KUMAR GUPTA SON OF RADHEY PRASAD GUPTA Vs. VINAY KUMAR SON OF SRI SHEET BASANT RAUT
February 22, 2017
VIVEK SINGH Vs. STATE OF BIHAR
September 4, 2017
VIVEKANAND, SON OF DEVENDRA SHARMA Vs. STATE OF BIHAR
May 15, 2017
VYAS CHOUBEY SON OF VISHWANATH CHOUBEY Vs. STATE OF BIHAR
December 14, 2017
VYAS SINGH Vs. STATE OF BIHAR
July 13, 2017
WALIUR RAHMAN Vs. DISTRICT BOARD
July 28, 2017
YAGYANAND MISHRA Vs. THE STATE OF BIHAR
November 7, 2017
YAMRAJ KUNWAR, S/O GOVIND KUNWAR, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR THROUGH THE PRINCIPAL SECRETARY, DEPARTMENT OF HOME, GOVT. OF BIHAR, PATNA
February 16, 2017
YASHODA DEVI Vs. STATE OF BIHAR
April 13, 2017
YASHWANT KUMAR S/O LATE MADAN MOHAN PRASAD SINGH Vs. INDIAN OIL CORPORATION LTD , THROUGH ITS CHAIRMAN
March 30, 2017
YASHWANT KUMAR SINGH Vs. STATE OF BIHAR
June 28, 2017
YASHWANT KUMAR SINGH, S/O SRI AMAR SINGH Vs. STATE OF BIHAR
July 24, 2017
YASHWANT SINGH @ YASHWNAT SINGH Vs. STATE OF BIHAR
August 30, 2017
YASMIN PARWEEN, WIFE OF ABDUL RASHEED Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
June 22, 2017
YOG NARAYAN JHA Vs. STATE OF BIHAR
April 24, 2017
YOGENDRA KUMAR Vs. STATE OF BIHAR
June 20, 2017
YOGENDRA MAHTO Vs. STATE OF BIHAR
October 6, 2017
YOGENDRA PASWAN Vs. UNION OF INDIA & OTHERS
July 3, 2017
YOGENDRA PRASAD ROY Vs. STATE OF BIHAR
March 2, 2017
YOGENDRA PRASAD SINGH & OTHERS Vs. STATE OF BIHAR & OTHERS
January 17, 2017
YOGENDRA PRASAD SINGH, SON OF SHARDANAND SHARMA Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY, PLANNI
November 28, 2017
YOGENDRA PRASAD, SON OF LATE DUKHI SAH (WRONGLY MENTIONED AS DHUKHIT PRASAD) AND ANR. Vs. THE STATE OF BIHAR AND ANR.
April 25, 2017
YOGENDRA SAH Vs. STATE OF BIHAR
May 18, 2017
YOGENDRA SINGH Vs. STATE OF BIHAR
September 14, 2017
YOGESH MALHOTRA Vs. THE STATE OF BIHAR
December 15, 2017
YOGI DAS, SON OF JIWAN DAS Vs. THE STATE OF BIHAR.
December 5, 2017
YUBRAJ PRASAD YADAV Vs. STATE OF BIHAR
January 23, 2017
YUGAL KISHORE PRASAD Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
August 1, 2017
YUGAL MURMU Vs. STATE OF BIHAR
August 7, 2017
YUGESHWAR YADAV S/O LATE HARINANDAN YADAV Vs. STATE OF BIHAR
June 22, 2017
YUNUS ANSARI AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
August 2, 2017
Z A ISLAMIA COLLEGE SIWAN THROUGH ITS SECRETARY Vs. STATE OF BIHAR THROUGH PRINCIPAL SECRETARY
November 9, 2017
ZAHIRUDDIN KHAN Vs. STATE BANK OF INDIA
May 4, 2017
ZAMAN REHMANI; TAJALLI SOFIA DAUGHTER OF NAZIR AHMAD Vs. STATE OF BIHAR
February 3, 2017
ZILA PARISHAD ROHTAS KARAMCHARI EKAI SANGH Vs. STATE OF BIHAR THROUGH THE SECRETARY
July 19, 2017