Case Index

Title
Date
A ADITHYA & OTHERS Vs. STATE OF HIMACHAL PRADESH
December 5, 2017
AARTI DHATWALIA AND OTHERS Vs. STATE OF H P AND OTHERS
April 12, 2017
ABDUL SATTAR & OTHERS Vs. STATE OF H P
June 19, 2017
ABHAY THAKUR AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
June 30, 2017
ABHILASH CHAND AND OTHERS Vs. SANJAY GUPTA AND OTHERS
March 6, 2017
ABHIMANYU RATHOR Vs. STATE OF H.P. & OTHERS
December 22, 2017
ACHHAR SINGH Vs. KAPOOR SINGH AND OTHERS
March 30, 2017
ACHHRI BIBI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 29, 2017
ACHHRU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIR SHEELA Vs. DHARAM CHAND AND OTHERS
May 24, 2017
ADARSH BALA MEDICAL INSTITUTE Vs. STATE OF HIMACHAL PRADESH
May 16, 2017
AJAY GHAI Vs. HARSH
June 30, 2017
AJAY KAUNDAL Vs. SANTOSH KUMAR
September 11, 2017
AJAY KUMAR Vs. RADHA SWAMI SATSANG BEAS AND ANOTHER
December 12, 2017
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
May 26, 2017
AJAY KUMAR Vs. STATE OF H.P
December 23, 2017
AJAY KUMAR Vs. NATIONAL INSTITUTE OF TECHNOLOGY
July 6, 2017
AJAY KUMAR & ANOTHER Vs. STATE OF H P & ANOTHER
June 19, 2017
AJAY KUMAR & ANR Vs. STATE OF H P & ANR
May 17, 2017
AJAY KUMAR & ORS Vs. STATE OF H P & ANR
September 8, 2017
AJAY KUMAR SHARMA & ANR Vs. STATE OF H P & ANR
August 31, 2017
AJAY SHARMA AND ANOTHER Vs. SARVAJEET SINGH
January 10, 2017
AJAY SINGH Vs. STATE OF HIMACHAL PRADESH
June 14, 2017
AJAY SOOD Vs. IN-TOUCH COMMUNICATION
April 19, 2017
AJNESH KUMAR Vs. STATE OF H P & ORS
June 12, 2017
AJUDHIA DEVI AND OTHERS Vs. DHIAN SINGH
October 4, 2017
AJUDHYA DEVI AND ANOTHER Vs. PRAMOD KUMAR SHARMA AND OTHERS
June 6, 2017
AKASH RANI AND OTHERS Vs. SUSHANT PRABHAKAR AND OTHERS
September 20, 2017
AKASH SHARMA Vs. STATE OF HIMACHAL PRADESH
November 27, 2017
AKHIL BHARDWAJ Vs. STATE OF HP
June 30, 2017
AKHIL KUMAR AND OTHERS Vs. ANIL KUMAR & OTHERS
November 23, 2017
ALKA SHARMA AND ANOTHER Vs. ROSHAN LAL VERMA
October 30, 2017
ALTRUIST TECHNOLOGIES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 13, 2017
AMAN DEEP SINGH & OTHERS Vs. STATE OF H P AND ANOTHER
December 15, 2017
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
December 16, 2017
AMAR CHAND AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 1, 2017
AMAR NATH Vs. UNION OF INDIA AND OTHERS
October 25, 2017
AMAR NATH DHIMAN Vs. PUNJAB & SIND BANK
December 18, 2017
AMAR SINGH Vs. MAUJI RAM & ANOTHER
March 7, 2017
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
April 27, 2017
AMAR SINGH Vs. SHRI ROOP SINGH
December 5, 2017
AMIT JHA Vs. STATE OF HIMACHAL PRADESH
July 6, 2017
AMIT JHA Vs. STATE OF HIMACHAL PRADESH
April 1, 2017
AMIT KUMAR Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
AMIT MITHRANI AND OTHERS Vs. SHOBHNA MITHRANI
December 16, 2017
AMIT RANGRA Vs. STATE OF H P & ANR
December 1, 2017
AMRIK SINGH Vs. STATE OF HIMACHAL PRADESH
June 14, 2017
ANAND AUTO CARE PVT LTD Vs. STATE OF H P AND OTHERS
August 31, 2017
ANAND KUMAR Vs. STATE OF H.P.
June 21, 2017
ANANT RAM Vs. DEVI RAM AND OTHERS
January 6, 2017
ANCHAL Vs. RAMAN KUMAR
October 9, 2017
ANEEP KUMAR Vs. STATE OFHIMACHAL PRADESH
September 11, 2017
ANIL AGGARWAL Vs. H.P. HOUSING AND URBAN DEVELOPMENT AUTHORITY SHIMLA AND ANOTHER
December 14, 2017
ANIL BANSAL Vs. DINESH KOHLI
July 19, 2017
ANIL KANWAR Vs. REGISTRAR DR B R AMBEDKAR REGIONAL ENGINEERING COLLEGE, JALANDHAR
July 28, 2017
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
August 31, 2017
ANIL KUMAR Vs. SHASHI BALA
May 2, 2017
ANIL KUMAR Vs. VIJAY KUMAR AND ANOTHER
April 10, 2017
ANIL KUMAR Vs. STATE OF HIMACHAL PRADESH
December 8, 2017
ANIL KUMAR JAMWAL Vs. REENA DEVI
November 29, 2017
ANIL PAUL SINGH Vs. SUMAN BALA
May 11, 2017
ANIL SHARMA Vs. ALKA SHARMA
March 2, 2017
ANISHA Vs. BHIM SAIN
July 11, 2017
ANITA CHANDEL Vs. MANEET KHANEL AND OTHERS
December 21, 2017
ANITA DEVI Vs. GULAM SABIR
July 27, 2017
ANITA SOOD & OTHERS Vs. STATE OF H P & OTHERS
October 31, 2017
ANJU THAKUR Vs. STATE OF H P & ORS
March 7, 2017
ANKUSH ALIAS SHIVAM Vs. STATE OF HIMACHAL PRADESH
November 7, 2017
ANKUSH CHAUHAN Vs. STATE OF H P
April 25, 2017
ANOKHI RAM Vs. STATE OF H P & OTHERS
March 14, 2017
ANU KUMARI & ORS. Vs. THE UNITED INDIA INSURANCE CO. LTD. & ANR.
May 29, 2017
ANU RANJAN RANA Vs. STATE OF H P
October 12, 2017
ANUJ KHANGTA Vs. STATE OF HP & ANOTHER
June 27, 2017
ANUPAMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 16, 2017
ARNAB CHATTERJEE Vs. JOGINDER THAKUR
April 6, 2017
ARUN KAPOOR Vs. ANITA KUMARI
May 24, 2017
ARVIND KUMAR Vs. STATE OF HP & OTHERS
July 28, 2017
ARVIND KUMAR SANKHYAN Vs. M P VAIDYA (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES MANCHALI VAIDYA AND OTHERS
December 20, 2017
ARVIND SHARMA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
April 6, 2017
ASHA Vs. STATE OF HIMACHAL PRADESH
May 16, 2017
ASHA Vs. RAJ KUMAR MEHRA AND ORS
December 27, 2017
ASHA KUMARI Vs. STATE OF H P & OTHERS
May 4, 2017
ASHISH KUMAR Vs. STATE OF HIMACHAL PRADESH
September 16, 2017
ASHOK CHAUHAN Vs. STATE OF HIMACHAL PRADESH & OTHERS
May 26, 2017
ASHOK KUMAR Vs. STATE OF H.P.
May 23, 2017
ASHOK KUMAR Vs. NIRMALA
May 31, 2017
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
December 28, 2017
ASHOK KUMAR Vs. SOCIAL MUTUAL BENEFITS COMPANY LTD
March 29, 2017
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
August 30, 2017
ASHOK KUMAR & ANOTHER Vs. STATE OF H P
April 19, 2017
ASHOK KUMAR AND OTHERS Vs. SHIV SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
July 19, 2017
ASHOK KUMAR AND OTHERS Vs. SUBHASH SHARMA AND OTHERS
July 27, 2017
ASHOK LEYLAND LIMITED Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND ANOTHER
August 30, 2017
ASHU PURI Vs. STATE OF HIMACHAL PRADESH
June 19, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
May 15, 2017
ASHWANI KUMAR Vs. SUNITA KUMARI
September 4, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
July 28, 2017
ASHWANI KUMAR Vs. STATE OF HIMACHAL PRADESH
March 7, 2017
ASHWANI KUMAR AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
May 11, 2017
ASHWANI RAMESH Vs. STATE OF H P & ORS
December 15, 2017
ASSISTANT COMMISSIONER OF INCOME TAX Vs. JANESHWAR LAL RAJESHWAR LAL & OTHERS
April 19, 2017
ATAMJIT SINGH Vs. RAJINDER LAL & OTHERS
June 30, 2017
ATIK AHMED Vs. HABIB AHMED (NOW DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AND ANOTHER
October 17, 2017
ATMA RAM Vs. STATE OF HIMACHAL PRADESH
July 14, 2017
ATTAR SINGH Vs. SARUP SINGH AND ORS
September 19, 2017
AVTAR SINGH BHATTI @ RIKKI Vs. STATE OF HIMACHAL PRADESH
October 11, 2017
AYODHIA SINGH Vs. STATE OF H P AND OTHERS
June 27, 2017
B K SONS (DECEASED) THROUGH LRS Vs. BABU LAL
September 15, 2017
B.L. DHIMAN Vs. CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDALAYA, PALAMPUR
May 31, 2017
BABIJA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
October 18, 2017
BABITA DEVI & OTHERS Vs. CHANDERMANI & ANOTHER
October 9, 2017
BABU RAM Vs. KEWALA DEVI & OTHERS
July 6, 2017
BACHNA RAM (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
April 24, 2017
BADRI RAM Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 28, 2017
BAGGA RAM (DECEASED) Vs. MUNICIPAL COUNCIL OF NALAGARH & ORS
August 24, 2017
BAHATAR BUDHA MAGAR Vs. STATE OF H P
December 29, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY Vs. SURESH KUMAR AND ANOTHER
August 25, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. PANKAJ SHARMA
June 21, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. RESHMA AND OTHERS
April 7, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND ORS. Vs. VIDYA DEVI AND ORS.
October 11, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. ROOP KALI AND OTHERS
May 11, 2017
BAJAJ ALLIANZ INSURANCE COMPANY LTD Vs. GANESHU DEVI & ORS
January 13, 2017
BAKSHI RAM Vs. TAJDIN
April 26, 2017
BAKSHINDER SINGH LYALL Vs. STATE OF H P AND ANOTHER
July 21, 2017
BAL KRISHAN Vs. BHAGAT RAM
March 21, 2017
BALA DEVI Vs. VED PRAKASH
March 20, 2017
BALAK RAM SHARMA Vs. EX-COMMITTEE OF BAGHAL LAND LOOSERS TRANSPORT CO-OPERATIVE SOCIETY DARLAGHAT AND OTHERS
May 17, 2017
BALBIR SINGH Vs. STATE OF H P AND OTHERS
April 11, 2017
BALBIR SINGH Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
BALBIR SINGH @ RANA Vs. STATE OF HIMACHAL PRADESH
August 2, 2017
BALBIR SINGH AND ANR Vs. STATE OF H P
May 12, 2017
BALDEV KRISHAN HARISH Vs. UNION OF INDIA AND ANOTHER
January 2, 2017
BALDEV SINGH Vs. HIGH COURT OF H P
September 12, 2017
BALDEV SINGH Vs. UNION OF INDIA & ORS
December 19, 2017
BALDEV SINGH & OTHERS Vs. STATE OF H P
April 29, 2017
BALDEV SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 9, 2017
BALDEV SINGH AND OTHERS Vs. RANJIT SINGH AND OTHERS
March 22, 2017
BALI RAM Vs. SHAKUNTLA
August 1, 2017
BALKU AND OTHERS Vs. MANI RAM (DECEASED) THROUGH LRS
May 2, 2017
BALKU RAM (SINCE DECEASED) THROUGH LRS PREM LAL AND OTHERS Vs. GORKHU RAM AND OTHERS
October 31, 2017
BALVINDER SINGH MAHAL Vs. UNION OF INDIA
August 10, 2017
BALWANT SINGH Vs. DINAKSHI RANA
August 4, 2017
BALWINDER PAL SINGH @ BUNTY Vs. STATE OF HIMACHAL PRADESH
November 10, 2017
BANDANA DEVI Vs. SURJEET SINGH & OTHERS
June 13, 2017
BANKAY BIHARI VERMA & OTHERS Vs. AMIT KUMAR VERMA
May 4, 2017
BEAS VALLEY POWER CORPORATION LTD Vs. PRADEEP CHAND KATOCH
August 31, 2017
BED RAM Vs. MANMOHAN MALHOTRA & OTHERS
May 19, 2017
BEENA & ORS Vs. PARBHAT BHUSHAN & OTHERS
May 15, 2017
BENU DHAR BHANJA Vs. DYALO
May 9, 2017
BHAG CHAND SHARMA Vs. HONBLE HIGH COURT OF H P
November 10, 2017
BHAG SINGH Vs. PREM SINGH AND ANOTHER
September 21, 2017
BHAG SINGH Vs. PIAR DASSI AND OTHERS
March 27, 2017
BHAG SINGH AND ANOTHER Vs. SONA KUMARI AND OTHERS
December 30, 2017
BHAGAT RAM Vs. TILAK RAJ AND OTHERS
August 31, 2017
BHAGAT RAM Vs. BAL KRISHAN
March 21, 2017
BHAGAT RAM Vs. HEMENDER KUMAR GUPTA
August 30, 2017
BHAGAT RAM Vs. STATE OF H P
December 20, 2017
BHAGAT SINGH Vs. SALIG RAM
September 11, 2017
BHAGWAN DASS Vs. ROSHAN LAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND ANOTHER
July 28, 2017
BHAJAN SINGH Vs. H.P. STATE ELECTRICITY BOARD LTD. & ANOTHER
September 5, 2017
BHANU DEVI Vs. STATE OF H P & ORS
March 20, 2017
BHARAT BHUSHAN SOOD Vs. MUNICIPAL CORPORATION AND ANOTHER
March 2, 2017
BHARAT SANCHAR NIGAM LIMITED & ORS Vs. SHASHI KAMAL & ANR
June 19, 2017
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
October 18, 2017
BHIM SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
October 25, 2017
BHINDRO DEVI Vs. SURAT SINGH
March 15, 2017
BHISHAM LAL GARG Vs. HARDEI AND ORS.
February 27, 2017
BHOOP RAM Vs. RAKESH AHUJA AND ANOTHER
April 18, 2017
BHOOP RAM GARG Vs. UNITED INDIA INSURANCE COMPANY LTD AND OTHERS
March 8, 2017
BHUPINDER SINGH Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
BHUPINDER SINGH (SINCE DECEASED) THROUGH LRS Vs. BHOLU & OTHERS
November 7, 2017
BHUPINDER SINGH @ RAHUL Vs. STATE OF H P
November 24, 2017
BHUPINDER SINGH THAKUR Vs. KANWAR SINGH AND ORS
July 18, 2017
BHURI SINGH Vs. SANJAY CHANDLA & ANOTHER
May 12, 2017
BHUVAN KANT Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
December 5, 2017
BIASAN DEVI Vs. SARUP CHAND
November 1, 2017
BIASO DEVI AND OTHERS Vs. SADHU RAM
December 22, 2017
BIHARI LAL Vs. STATE OF H.P.
March 9, 2017
BIMLA DEVI Vs. HARISH RANA
June 20, 2017
BIMLA DEVI Vs. DAYA NAND
September 18, 2017
BINDU DEVI & ANOTHER Vs. VINOD KUMAR
September 8, 2017
BIOCON LTD Vs. STATE OF HIMACHAL PRADESH & ORS
March 15, 2017
BIR SINGH Vs. SHYAM SINGH
April 26, 2017
BISHAMBER SINGH Vs. RAJINDER SINGH
March 1, 2017
BRAHM PRAKASH Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA
March 28, 2017
BRESTUA & ORS Vs. RAJINDER SINGH & ORS
April 10, 2017
BRIG HARMESH SETHI Vs. STATE OF HIMACHAL PRADESH & OTHERS
September 18, 2017
BRIJ LAL Vs. STATE OF H P AND OTHERS
August 3, 2017
BRIJ LAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. SATYA DEVI AND OTHERS
May 18, 2017
BRIJ LAL THAKUR Vs. PURAN CHAND
April 17, 2017
BUDHI SINGH Vs. STATE OF H P
October 24, 2017
BUDHU Vs. LAL MAN & ANOTHER
October 30, 2017
BUDHU RAM Vs. THAKUR DUTT SHARMA
December 4, 2017
C.S. VELU Vs. STATE OF HIMACHAL PRADESH
May 30, 2017
CENTRAL BANK OF INDIA & OTHERS Vs. MEENA DEVI
August 31, 2017
CEO-CUM-SECRETARY HIMUDA Vs. KARAM CHAND AND OTHERS
July 14, 2017
CHAIN SINGH Vs. KAVITA
March 17, 2017
CHAIN SINGH Vs. PIAR SINGH AND OTHERS
March 24, 2017
CHAITANYA ENTERPRISE Vs. STATE OF H P & OTHERS
July 28, 2017
CHAMAN LAL Vs. STATE OF HIMACHAL PRADESH
September 5, 2017
CHAMAN SHARMA Vs. BIR SEN
December 1, 2017
CHAMPA DEVI Vs. STATE OF H P AND OTHERS
July 26, 2017
CHAMPESHWAR LALL SOOD Vs. GURPARTAP SINGH
April 6, 2017
CHAND RANI & ANOTHER Vs. RAM LAL (DECEASED) THROUGH KAMLA THAKUR
May 22, 2017
CHANDERMANI Vs. MIA DITTA AND OTHERS
April 13, 2017
CHANDI PRASAD Vs. STATE OF H P AND OTHERS
May 25, 2017
CHANGAR COLLEGE SANGHRSH SAMITI, RANITAL Vs. STATE OF HIMACHAL PRADESH & OTHERS
September 18, 2017
CHARAN DASS Vs. TULSI RAM
May 15, 2017
CHARAN DASS Vs. HET RAM
August 31, 2017
CHARAN DASS Vs. STATE OF HIMACHAL PRADESH
October 31, 2017
CHARAN DASS Vs. RAM SAROOP
September 8, 2017
CHAROG NON- AGRICULTURAL THRIFT AND CREDIT CO-OPERATIVE SOCIETY LIMITED Vs. STATE OF H P & OTHERS
September 11, 2017
CHATTER SINGH Vs. STATE OF H.P.
December 6, 2017
CHAUDHARY SARWAN KUMAR KRISHI VISHVAVIDALAYA, PALAMPUR Vs. B L DHIMAN
May 31, 2017
CHET RAM Vs. MEENA DEVI
October 10, 2017
CHET RAM (DIED THROUGH HIS LRS) AND OTHERS Vs. DOLA RAM AND OTHERS
March 8, 2017
CHET RAM TELU RAM Vs. MUNICIPAL CORPORATION, SHIMLA
July 28, 2017
CHETAN SWAROOP Vs. GIRDHARI LAL & OTHERS
May 3, 2017
CNG TRADING COMPANY PVT LTD Vs. H P STATE ELECTRICITY BOARD LTD
January 10, 2017
COL MEHAR SINGH Vs. SUDESH KUMARI
December 5, 2017
COLLECTOR LAND ACQUISITION, PARBATI HYDRO ELECTRIC Vs. RAJENDER KUMAR AND OTHERS
May 15, 2017
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, CHAN Vs. GM, CONSUMER MOBILITY, BSNL, SHIMLA
November 7, 2017
COMMISSIONER OF INCOME TAX Vs. H P STATE ELECTRICITY BOARD
May 31, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. SHOGHI COMMUNICATION LTD.
August 3, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. H.P. STATE CO
April 19, 2017
COMMISSIONER OF INCOME TAX, SHIMLA Vs. HIM KNIT FEB
August 3, 2017
COSMO FERRITES LIMITED Vs. STATE OF HIMACHAL PRADESH & ORS
September 8, 2017
COURT ON ITS MOTION Vs. STATE OF H.P.
July 25, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
September 5, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P. AND OTHERS
December 11, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
August 1, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P.
December 12, 2017
COURT ON ITS OWN MOTION Vs. RAM LAL
July 6, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 1, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
July 19, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
April 27, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H P & OTHERS
November 14, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 16, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 27, 2017
COURT ON ITS OWN MOTION Vs. STATE OF HIMACHAL PRADESH & OTHERS
September 13, 2017
COURT ON ITS OWN MOTION Vs. NARCOTIC CONTROL BUREAU, SUB
December 7, 2017
COURT ON ITS OWN MOTION Vs. BAKSHI RAM
August 22, 2017
COURT ON ITS OWN MOTION Vs. STATE OF H.P. & OTHERS
December 14, 2017
COURT ON ITS OWN MOTION AND ANR. Vs. STATE OF H.P. & OTHERS
December 21, 2017
COURTS ON ITS OWN MOTION Vs. STATE OF H.P. & OTHERS
November 23, 2017
D.P. JAGAN HARDWARE PRIVATE LTD. Vs. D.P. JAGAN & SONS
March 8, 2017
DAGU RAM Vs. STATE OF H.P. AND ANOTHER
December 20, 2017
DALBIR SINGH PATHANIA & ANR Vs. SUSHIL KUMAR & ORS
November 23, 2017
DALEEP SINGH @ DEEPU Vs. STATE OF HIMACHAL PRADESH
September 16, 2017
DALIP KUMAR Vs. H P PUBLIC SERVICE COMMISSION
March 21, 2017
DALIP SINGH Vs. LAL SINGH AND OTHERS
September 13, 2017
DALIP SINGH & ORS Vs. AJIT SINGH
October 11, 2017
DALIP SINGH & OTHERS Vs. STATE OF H.P.
December 22, 2017
DALIP THAKUR Vs. HIGH COURT OF H.P.
November 10, 2017
DAMYANTI JAIRATH Vs. VINEET CHAUDHARY AND ANOTHER
January 12, 2017
DAULAT RAM Vs. STATE OF H.P.
November 28, 2017
DAULAT RAM AND MANGAT RAM Vs. ORIENTAL INSURANCE COMPANY AND OTHERS
October 5, 2017
DAULAT RAM AND ORS Vs. KHUB RAM
April 28, 2017
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
January 13, 2017
DAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 17, 2017
DAVINDER SINGH Vs. STATE OF H.P.
March 4, 2017
DAYA RAM (SINCE DECEASED) THROUGH HIS LRS HET RAM AND OTHERS Vs. THAKARU RAM (SINCE DECEASED) THROUGH HIS LRS SMT GITA DEVI & ANOTHER
July 28, 2017
DEEP RAM Vs. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (FORESTS)
January 11, 2017
DEEP SINGH Vs. UNION OF INDIA AND OTHERS
October 18, 2017
DEEPAK KUMAR Vs. CANTONMENT BOARD
October 18, 2017
DEEPAK KUMAR Vs. STATE OF HIMACHAL PRADESH
November 20, 2017
DEEPAK KUMAR Vs. STATE OF H P AND OTHERS
January 12, 2017
DEEPAK KUMAR Vs. STATE OF H P
September 6, 2017
DEEPAK SOOD Vs. STATE OF HIMACHAL PRADESH
October 4, 2017
DEEPIKA VAISHNAV Vs. INSTITUTE OF BANKING PERSONNEL SELECTION & OTHERS
January 2, 2017
DEPUTY COMMISSIONER, BILASPUR Vs. MAHENDER KUMAR & OTHERS
April 7, 2017
DES RAJ Vs. SATISH CHAND
May 24, 2017
DESH RAJ Vs. DIVISIONAL ENGINEER, TELECOM PROJECT AND ANOTHER
May 29, 2017
DESH RAJ Vs. SHRIRAM CITY UNION FINANCE LTD
September 18, 2017
DESH RAJ AND ANOTHER Vs. KESHAV RAM AND OTHERS
September 15, 2017
DEV KUMAR Vs. STATE OF HIMACHAL PRADESH
September 12, 2017
DEV MAHAPNA CO-OPERATIVE HOUSING BUILDING SOCIETY & OTHERS Vs. RESHMU & ANOTHER
August 30, 2017
DEV RAJ Vs. STATE OF HIMACHAL PRADESH
December 16, 2017
DEV RAJ ALIAS RAJ AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
May 22, 2017
DEVI SINGH & OTHERS Vs. RAMA DEVI & OTHERS
July 28, 2017
DEVINDER Vs. OM PRAKASH ALIAS PARKASH & OTHERS
May 24, 2017
DEVINDER GUPTA Vs. PREM CHAND KAUSHAL AND ANOTHER
January 6, 2017
DEVINDER KUMAR & ORS Vs. GIRDHARI LAL & ORS
August 31, 2017
DEVINDER SINGH Vs. MEHAR CHAND
September 1, 2017
DEVINDER SOOD Vs. STATE OF HIMACHAL PRADESH
October 24, 2017
DEVMANI Vs. KHEM RAJ & ORS
June 2, 2017
DHANI RAM Vs. AJAY KUMAR AND OTHERS
March 29, 2017
DHANI RAM Vs. B B M B AND ANOTHER
February 28, 2017
DHARAM CHAND Vs. STATE OF H P
March 29, 2017
DHARAM CHAND Vs. INDERJEET SINGH
November 21, 2017
DHARAM CHAND Vs. RAJIV SOOD
March 3, 2017
DHARAM CHAND Vs. STATE OF H.P.
September 6, 2017
DHARAM CHAND AND OTHERS Vs. ACHHRU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIR SHEELA
May 24, 2017
DHARAM PAL Vs. STATE OF H P & ANOTHER
September 1, 2017
DHARAM SINGH Vs. FAQUIR CHAND AND ORS
July 25, 2017
DHARAM VEER Vs. INDUSIND BANK PVT. LTD.
August 22, 2017
DHARMENDER KUMAR Vs. STATE OF H.P.
May 3, 2017
DHARMINDER SHARMA & OTHERS Vs. JYOTSHNA DEVI & OTHERS
August 11, 2017
DHEERAJ KUMAR Vs. PURAN CHAND
January 3, 2017
DHIAN SINGH Vs. BHAGWAN SINGH
April 26, 2017
DHRUV BANSAL & ANOTHER Vs. STATE OF H P & ANOTHER
October 23, 2017
DILA RAM Vs. REKHA DEVI AND OTHERS
March 10, 2017
DILBAG SINGH Vs. SURJEET SINGH AND ANOTHER
March 15, 2017
DILE RAM Vs. GAURAV ARORA & ANOTHER
July 28, 2017
DINESH KUMAR Vs. STATE OF HIMACHAL PRADESH
April 21, 2017
DINESH KUMAR Vs. UNION OF INDIA & ORS
May 29, 2017
DINESH KUMAR Vs. VIPAN KUMAR
June 19, 2017
DIRECTOR, CENTRAL POTATO RESEARCH INSTITUTE Vs. NAGENDER SINGH AND OTHERS
June 13, 2017
DIVYANG ASSOCIATES (P) LIMITED & ANOTHER Vs. HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & ANOTHER
May 4, 2017
DIWAKAR DUTT KUKRETI Vs. EIH ASSOCIATED HOTELS LTD & ANOTHER
September 18, 2017
DIWAN CHAND Vs. STATE OF H P
July 10, 2017
DIWAN CHAND & OTHERS Vs. STATE OF HIMACHAL PRADESH & ANOTHER
November 3, 2017
DORJEE GYALTSON @ ABHUJI AND ANOTHER Vs. PRIVATE OFFICE HIS HOLINESS THE DALAI LAMA AND ANOTHER
April 27, 2017
DR. B.S. RATHORE & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS
July 7, 2017
DR. RANVIJAY SINGH Vs. STATE OF H.P.
June 12, 2017
DR.(MAJOR) SUKHJIT SINGH Vs. STATE CHIEF INFORMATION COMMISSIONER
March 8, 2017
DUNI CHAND Vs. GODAWARI
July 12, 2017
DURGA DASS SHARMA Vs. STATE OF H P & OTHERS
April 1, 2017
DURGA DEVI Vs. NIHAL DASS & ANOTHER
November 10, 2017
DURGA DEVI Vs. STATE OF HIMACHAL PRADESH
June 15, 2017
DURGA SINGH @ SURESH KUMAR Vs. STATE OF H.P
February 27, 2017
DUSHYANT KUMAR Vs. STATE OF HIMACHAL PRADESH & ANR
December 20, 2017
DUTCH PRINTER Vs. UNITED HIMALAYAN INDUSTRIES
August 29, 2017
EKTA MALIK Vs. STATE OF HIMACHAL PRADESH
January 27, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S. HIM NEEL BREWERIES LTD.
May 12, 2017
ESHAN AKTHAR Vs. STATE OF HIMACHAL PRADESH
August 9, 2017
ESSAR STEEL INDIA LTD (ESIL) Vs. JAIPRAKASH POWER VENTURES LTD
July 28, 2017
EX. PETTY OFFICER NO. 114294-K HARI PAL SINGH Vs. STATE OF H.P.
June 23, 2017
EXECUTIVE ENGINEER, BSNL CIVIL DIVISION Vs. KRISHAN CHAND
June 12, 2017
FANKI RAM Vs. STATE OF H P
March 27, 2017
FARM FRESH FOOD PVT LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED
May 5, 2017
FATEH SINGH Vs. THE MANAGING DIRECTOR,HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER
July 6, 2017
FATEH SINGH Vs. THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER
January 3, 2017
FAUJ DAR CHAUHAN (SINCE DECEASED) THROUGH HIS LRS Vs. SECRETARY (AGRICULTURE), GOVT OF H P SECRETARIAT, SHIMLA-2 AND ANOTHER
December 16, 2017
FINA DASS Vs. VINOD KUMAR
May 17, 2017
FIROZ KHAN Vs. STATE OF HIMACHAL PRADESH
September 22, 2017
GADKU RAM Vs. KRISHANI DEVI & OTHERS
October 31, 2017
GANESH DUTT Vs. R K PRUTHI
September 18, 2017
GANGA RAM Vs. BALIA & OTHERS
March 28, 2017
GANGA RAM Vs. STATE OF H P & OTHERS
July 6, 2017
GAURAV SHARMA Vs. STATE OF H.P.
December 13, 2017
GAURAV SINGH Vs. STATE OF HIMACHAL PRADESH
April 21, 2017
GAUTAM SALES CORPORATION AND ANOTHER Vs. USHA RANI
September 13, 2017
GEETA DEVI Vs. STATE OF H.P. AND OTHERS
October 17, 2017
GEETA NAND Vs. BHARAT SANCHAR NIGAM LIMITED
May 19, 2017
GENERAL MANAGER NORTHERN RAILWAY Vs. OM PRAKASH
February 28, 2017
GENERAL MANAGER NORTHERN RAILWAY Vs. BHAGWANTI DEVI AND OTHERS
June 28, 2017
GENERAL MANAGER, NHPC Vs. KIRAN REKHA SOOD
June 21, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. HIMMAT KUMAR
August 11, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. SH. RAM PRAKASH ALIAS OM PRAKASH
September 7, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. SURINDER KUMAR & OTHERS
March 9, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. RAM SAROOP AND OTHERS
November 6, 2017
GENERAL MANAGER, NORTHERN RAILWAY Vs. RAJNEESH KUMAR & OTHERS
November 17, 2017
GHANSHYAM ALIAS SHYAM LAL Vs. STATE OF H P
July 13, 2017
GIAN CHAND Vs. RAM PARSHAD AND OTHERS
June 14, 2017
GIAN CHAND Vs. STATE OF HIMACHAL PRADESH
May 26, 2017
GIAN CHAND Vs. STATE OF H P AND OTHERS
July 18, 2017
GIAN CHAND Vs. VIJAY SOOD
August 25, 2017
GIAN CHAND & OTHERS Vs. KAILASHO DEVI & ORS
November 23, 2017
GIAN CHAND (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. JANKI DEVI & OTHERS
March 24, 2017
GIAN DASS AND OTHERS Vs. DAULAT RAM AND OTHERS
November 16, 2017
GIAN SINGH Vs. STATE OF H P & OTHERS
December 16, 2017
GIRISH SHARMA Vs. MADAN MANTA
October 3, 2017
GIRJA NAND (SINCE DECEASED) THROUGH HIS LRS UMA DUTT SHARMA AND ANOTHER Vs. CHET RAM AND OTHERS
November 22, 2017
GITA DEVI Vs. SUBHASH CHAND
March 21, 2017
GOLF LINK FINANCE AND RESORTS PVT LTD Vs. JAGDEV SINGH
March 27, 2017
GOVIND RAM (DECEASED) THROUGH LRS Vs. BELI RAM AND OTHERS
April 25, 2017
GRAM PANCHAYAT, KAFNOO Vs. SURENDER NEGI
December 5, 2017
GUDDI DEVI AND ORS. Vs. NANKHARI TEHSIL CO-OP. M AND C UNION AND ORS.
October 3, 2017
GULAB SINGH & ANOTHER Vs. MANORAMA DEVI AND OTHERS
May 8, 2017
GULAB SINGH SHANDIL Vs. VIDYA SAGAR SHARMA
March 10, 2017
GULSHAN Vs. STATE OF HIMACHAL PRADESH
January 9, 2017
GULSHAN KHAN Vs. STATE OF HIMACHAL PRADESH
August 29, 2017
GULSHAN KUMAR Vs. STATE BANK OF PATIALA
December 19, 2017
GULSHAN KUMAR Vs. STATE BANK OF PATIALA
December 20, 2017
GURBAX SINGH Vs. KAUSHALYA DEVI & ORS
April 19, 2017
GURDARSHAN SINGH ALIAS DARSHAN SINGH Vs. STATE OF HIMACHAL PRADESH
May 29, 2017
GURDEV Vs. SADHU RAM
June 27, 2017
GURDEV SINGH Vs. OM PRAKASH (SINCE DECEASED) THROUGH HIS LEGAL HIERS & ORS
September 21, 2017
GURJINDER SINGH Vs. STATE OF HIMACHAL PRADESH & OTHERS
October 11, 2017
GURMEET KAUR @ ROMI Vs. STATE OF H.P. & OTHERS
November 29, 2017
GURMEET SINGH AND OTHERS Vs. STATE OF H.P. AND OTHERS
December 22, 2017
GURNAM SINGH Vs. STATE OF H.P.
July 6, 2017
GURPREET SINGH Vs. STATE OF H P AND OTHERS
February 22, 2017
GURPREET SINGH ALIAS SONU Vs. STATE OF HIMACHAL PRADESH
December 6, 2017
H P HOUSING AND URBAN DEVELOPMENT AUTHORITY THROUGH ITS CHIEF EXECUTIVECUM-SECRETARY Vs. KRISHNA SHARMA & ANR
April 1, 2017
H P POLLUTION CONTROL BOARD Vs. UNION OF INDIA AND OTHERS
October 9, 2017
H P STATE CIVIL SUPPLIES CORPORATION LTD Vs. PRESIDING JUDGE AND ANOTHER
June 12, 2017
H P STATE COOPERATIVE BANK LTD Vs. STATE OF H P AND ANOTHER
May 11, 2017
H P STATE FOREST DEVELOPMENT CORPORATION LTD Vs. PARTAP & ORS
July 10, 2017
H.P. HOUSING Vs. KUSUM LATA
August 8, 2017
H.P. STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING JUDGE
June 12, 2017
H.P. WAQF BOARD Vs. KHWAJA KHALLILULA
January 12, 2017
HAMID MOHAMD Vs. ONKAR NATH
August 10, 2017
HANISH SHARMA Vs. SUNIT CHUTANI AND OTHERS
December 22, 2017
HANS RAJ Vs. MANDIR SHIVJI THROUGH RAKESH KUMAR
July 18, 2017
HANS RAJ & ANOTHER Vs. BAJAJ ALLIANZ INSURANCE COMPANY LTD & OTHERS
August 24, 2017
HANS RAJ & OTHERS Vs. GHURKO
August 2, 2017
HANS RAJ AND OTHERS Vs. SHAYAM LAL AND OTHERS
October 31, 2017
HANSA DEVI Vs. KAUSHALYA DEVI AND OTHERS
August 24, 2017
HARBANS LAL Vs. PUNJAB NATIONAL BANK
November 22, 2017
HARBANS SINGH Vs. M/S. ALEMBIC LTD.
March 6, 2017
HARBHAJAN SINGH Vs. SEEMA
September 15, 2017
HARDEEP SINGH & ANR. Vs. STATE OF H.P.
December 5, 2017
HARDEV SINGH Vs. PUNI DEVI AND OTHERS
November 8, 2017
HARI DASS AND ANOTHER Vs. SUNDER LAL AND OTHERS
September 21, 2017
HARI KRISHAN @ KRISHAN Vs. SATISH KUMAR SHARMA & OTHERS
November 8, 2017
HARI RAM & ANOTHER Vs. SANTI DEVI & OTHERS
March 24, 2017
HARI RAM DHIMAN Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
HARI SINGH Vs. NARBADA DEVI
April 19, 2017
HARI SINGH Vs. CHAINO AND ORS
November 29, 2017
HARISH KUMAR & OTHERS Vs. STATE OF H P & OTHERS
March 31, 2017
HARPAL SINGH Vs. LAJWANTI
October 13, 2017
HARPREET SINGH Vs. STATE OF H P
January 11, 2017
HARSH AWASTHY Vs. STATE OF HIMACHAL PRADESH
May 22, 2017
HARVEER SINGH MALIK Vs. STATE OF H P
December 16, 2017
HAZAR MANI Vs. SECRETARY, H P STATE ELECTRICITY BOARD & ANOTHER
April 10, 2017
HCL INFOTECH LIMITED Vs. HPSEB AND ANOTHER
December 27, 2017
HCL INFOTECH LIMITED Vs. HPSEB
May 4, 2017
HEAD POST MASTER OF POST OFFICE, KULLU Vs. TULSI DEVI ALIAS TULJI
August 31, 2017
HEERA LAL Vs. SUBHASH CHAND & OTHERS
October 17, 2017
HEM LATA Vs. VIJAY MOTIYAN
May 29, 2017
HEM RAJ Vs. STATE OF H P & OTHERS
August 22, 2017
HEM RAJ AND OTHERS Vs. JAGAT SINGH AND OTHERS
May 12, 2017
HEMAVATI Vs. NHPC LIMITED AND OTHERS
April 1, 2017
HEMPAL SINGH KALTA & ANOTHER Vs. VISHAL SINGH & OTHERS
May 15, 2017
HET RAM Vs. PRAKASH CHAND AND ANOTHER
November 6, 2017
HET RAM Vs. THE C.D. COOPERATIVE CREDIT SOCIETY AND ANR.
April 12, 2017
HIKMAT BAHADUR Vs. STATE OF HIMACHAL PRADESH
September 19, 2017
HIM ALLOYS AND STEELS (P) LTD Vs. STATE OF H P & OTHERS
March 28, 2017
HIMA DEVI (DECEASED) THROUGH LRS BIMLA DEVI AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
October 30, 2017
HIMACHAL PENSIONERS KALYAN SANGH Vs. PRINCIPAL SECRETARY (COOP ) AND OTHERS
May 1, 2017
HIMACHAL PRADESH CRICKET ASSOCIATION & ANR Vs. STATE OF HIMACHAL PRADESH AND ORS
April 6, 2017
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. RAJINDER KUMAR SHARMA & OTHERS
December 22, 2017
HIMACHAL PRADESH HORTICULTURAL PRODUCE MARKETING AND PROCESSING CORPORATION Vs. RAKESH AWASTHI
July 28, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. VIDYA SAGAR
July 6, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. SHAKUNTLA
July 6, 2017
HIMACHAL PRADESH HOUSING AND URBAN DEVELOPMENT AUTHORITY Vs. MANMOHAN SINGH @ MADAN MOHAN SINGH
April 17, 2017
HIMACHAL PRADESH STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED Vs. SUDHIR CHAND KATOCH
March 8, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD & OTHERS Vs. HEMKUNTH IRON STEEL PVT LTD & ANR
April 27, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LIMITED Vs. M/S H.M. STEEL LTD.
December 1, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD AND ANOTHER Vs. CHET RAM AND ANOTHER
November 1, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD AND OTHERS Vs. A B TOOLS PVT LTD AND ANOTHER
November 24, 2017
HIMACHAL PRADESH STATE ELECTRICITY BOARD, SHIMLA Vs. JONDA RAM (DECEASED) THROUGH LRS SH NAGENDER KUMAR & OTHERS
May 18, 2017
HIMACHAL PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. HIMACHAL AIR PRODUCTS (P) LTD
July 28, 2017
HIMACHAL PRADESH UNIVERSITY Vs. PRAMOD SHARMA
October 24, 2017
HIMACHAL PRADESH UNIVERSITY & ANOTHER Vs. VYJYANTI MEHRA
December 30, 2017
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SHRI SUNIL KUMAR AND OTHERS
August 17, 2017
HIMACHAL ROAD TRANSPORT CORPORATION AND ANOTHER Vs. BHUPINDER SINGH AND ANOTHER
April 22, 2017
HIMACHALI DEVI Vs. RAMAN KUMAR & OTHERS
August 30, 2017
HIRA DEVI AND ANOTHER Vs. STATE OF H P AND OTHERS
August 25, 2017
HIRA LAL Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 15, 2017
HIRA NAND SHARMA Vs. MADAN LAL THAKUR
April 24, 2017
HITENDER WALIA Vs. ASHOK KUMAR
October 25, 2017
HITESH BISHT AND OTHERS Vs. STATE OF H P
April 19, 2017
HITESH KUMAR Vs. DIVISIONAL FOREST OFFICER & ORS
May 5, 2017
HP AGRO INDUSTRIES CORPORATION LTD Vs. B M DUTT
September 19, 2017
HP STATE CIVIL SUPPLIES CORPORATION LTD. Vs. PRESIDING JUDGE
April 10, 2017
HPMIDC EMPLOYEES UNION (REGD) SHRI C R TANWAR Vs. STATE OF HIMACHAL PRADESH AND ORS
February 27, 2017
HPSEB AND OTHERS Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD
April 26, 2017
HPSEB LTD Vs. AMAR SINGH
May 24, 2017
HPSEBL Vs. GNG TRADING COMPANY PVT LTD
December 22, 2017
HUKMI DEVI & ANOTHER Vs. MADAN
October 30, 2017
HUSAN SINGH Vs. STATE OF HIMACHAL PRADESH
November 6, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. ANJANA DEVI AND OTHERS
December 11, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. PREETI AND OTHERS
March 3, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY Vs. KIRAN BAL AND OTHERS
July 7, 2017
IN THE HIGH COURT OF HIMACHAL Vs. STATE OF HIMACHAL PRADESH
December 18, 2017
INDER SINGH AND OTHERS Vs. SMT. PARVATI DEVI & OTHERS
May 22, 2017
INDER VERMA ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
October 3, 2017
INDIAN OIL CORPORATION LTD Vs. RAJNISH SONKHLA
October 31, 2017
INDRI DEVI Vs. LACHHMI AND OTHERS
September 19, 2017
ISHWAR DASS Vs. VINAY KUMAR
May 31, 2017
ISHWAR DASS (SINCE DECEASED) THROUGH HIS LEGAL HEI Vs. STATE OF H P & ANOTHER
May 11, 2017
ISHWAR DAYAL ENTERPRISES AND OTHERS Vs. ULTRATECH PHARMACEUTICALS
November 17, 2017
ISOTECH ELECTRICAL & CIVIL PROJECTS (P) LTD AND ANOTHER Vs. STURDY INDUSTRIES LTD
April 20, 2017
ISSAR GOODS CARRIER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
August 17, 2017
J P CHATRATH Vs. KHEM CHAND CHAUHAN AND OTHERS
February 27, 2017
JADI DEV AND OTHERS Vs. KRISHAN LAL THAKUR
December 27, 2017
JAGARNATH Vs. STATE OF H P & ANOTHER
August 18, 2017
JAGAT RAM Vs. STATE OF HIMACHAL PRADESH
December 12, 2017
JAGDISH Vs. PINKY DEVI
March 18, 2017
JAGDISH CHAND Vs. POORNIMA ALIAS POONAM
November 20, 2017
JAGDISH CHAND Vs. STATE OF HIMACHAL PRADESH
April 6, 2017
JAGDISH CHAND MEMORIAL TRUST Vs. STATE OF HIMACHAL PRADESH
April 22, 2017
JAGDISH CHAND MEMORIAL TRUST Vs. STATE OF H P
December 13, 2017
JAGDISH KUMAR Vs. RAVI KUMAR AND ANOTHER
January 6, 2017
JAGDISH KUMAR HANDA Vs. STATE BANK OF INDIA
November 6, 2017
JAGDISH RAM Vs. STATE OF H.P
May 23, 2017
JAGDISH RAM Vs. SATPAL
July 17, 2017
JAGRUP CHAND DOGRA Vs. RAMESH KUMAR RAMRISHAN SHARMA AND OTHERS
May 5, 2017
JAI BAHADUR ALIAS RAJU Vs. STATE OF H.P.
May 23, 2017
JAI CHAND Vs. JAGDISH CHAND
April 26, 2017
JAI GOPAL ATTARI (SINCE DECEASED) THROUGH HIS LR S AND OTHERS Vs. SEEMA SHARMA
October 17, 2017
JAI KISHAN AND OTHERS Vs. MEHAR CHAND AND OTHERS
April 11, 2017
JAI MAL AND ANR Vs. OM PRAKASH AND ANR
July 31, 2017
JAI MATA NAINA DEVI FILLING STATION Vs. BHARAT PETROLEUM CORPORATION LTD & OTHERS
December 27, 2017
JAI PAL AND OTHERS Vs. STATE OF HP AND OTHERS
March 6, 2017
JAI PARKASH AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 30, 2017
JAI PARKASH POWER VENTURES LTD. Vs. STATE OF H.P.
November 29, 2017
JAI SINGH Vs. MANISHA
September 21, 2017
JAIPRAKASH POWER VENTURES LTD. Vs. STATE OF H.P. & ANR.
April 18, 2017
JAIWANT NEGI Vs. AMIT CHAUHAN
August 1, 2017
JAIWANTI Vs. HEERA MANI AND OTHERS
May 11, 2017
JALPU RAM Vs. UTTAMI DEVI
April 17, 2017
JAMALUDEEN Vs. STATE OF HIMACHAL PRADESH
September 6, 2017
JAMNA DEVI Vs. STATE OF HIMACHAL PRADESH
July 13, 2017
JAMUNA DEVI Vs. CHARANJI LAL
October 5, 2017
JAN JAGARAN VIKAS SANSTHA & ANOTHER Vs. STATE OF H P & OTHERS
December 7, 2017
JAN MOHAMMAD AND OTHERS Vs. HEM RAJ AND OTHERS
December 6, 2017
JANKI DASS THAKUR Vs. STATE OF HIMACHAL PRADESH
June 21, 2017
JASBIR SINGH Vs. STATE OF H P
May 22, 2017
JASBIR SINGH Vs. STATE OF HIMACHAL PRADESH
August 1, 2017
JASDIR KAUR & OTHERS Vs. MITTAR SAIN GOEL & OTHERS
June 28, 2017
JASMANT SINGH @ JASWANT SINGH Vs. STATE OF HIMACHAL PRADESH
May 16, 2017
JASSI DEVI Vs. STATE OF H P AND OTHERS
July 26, 2017
JATINDER SINGH RANA Vs. STATE OF H.P
July 17, 2017
JAWALA PRASAD Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 15, 2017
JAYOTI KUMARI SHARMA Vs. SHASHI PAL
November 23, 2017
JEET SINGH Vs. TILAK RAJ
March 22, 2017
JEEVAN LAL Vs. STATE OF H P & ORS
May 19, 2017
JEEWAN KUMAR & ORS Vs. RACHHPAL SINGH & ORS
December 5, 2017
JEEWAN KUMAR KHANNA Vs. GENERAL PUBLIC AND OTHERS
December 14, 2017
JITENDER GULERIA Vs. HIMACHAL PRADESH VIDHAN SABHA
August 10, 2017
JIWA NAND Vs. STATE OF HIMACHAL PRADESH
April 26, 2017
JIWAN LAL & ANOTHER Vs. VARINDER KUMAR
December 20, 2017
JOG RAJ Vs. STATE OF HIMACHAL PRADESH
April 18, 2017
JOGESHWAR PRASAD Vs. NARENDER KUMAR
June 2, 2017
JOGINDER PAL Vs. STATE OF HIMACHAL PRADESH & OTHER
April 1, 2017
JOGINDER PAL AND ORS Vs. DEVKI AND ORS
July 25, 2017
JOGINDER PRASHAD Vs. SHRESHTA DEVI
September 21, 2017
JOGINDER SINGH Vs. STATE OF HIMACHAL PRADESH
April 6, 2017
JOGINDER SINGH Vs. BHAGAT RAM & OTHERS
November 6, 2017
JOGINDER SINGH & ANOTHER Vs. STATE OF H P
April 7, 2017
JOGINDER SINGH & OTHERS Vs. LALITA DEVI
May 16, 2017
JONI AND OTHERS Vs. ANOKHI RAM & ANOTHER
November 23, 2017
JOYCO INDIA LIMITED AND OTHERS Vs. SAIBAL SEN GUPTA
March 15, 2017
JYOTI EDUCATION WELFARE SOCIETY REGD Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
August 2, 2017
JYOTI PRAKASH & ORS Vs. COLLECTOR, LAND ACQUISITION, HPPWD & ANR
September 1, 2017
K B VERMA Vs. STATE OF HIMACHAL PRADESH
March 24, 2017
KALAVATI VERMA AND ORS Vs. NATIONAL INSURANCE COMPANY LTD AND ORS
July 31, 2017
KALYAN SINGH AND OTHERS Vs. MEHAR SINGH AND OTHERS
May 11, 2017
KAMAL DEV Vs. TULSI RAM AND OTHERS
September 12, 2017
KAMAL KANT (SINCE DECEASED) THROUGH HIS LRS AND OTHERS Vs. CHINT RAM & OTHERS
June 21, 2017
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
March 22, 2017
KAMAL KISHORE Vs. STATE OF H P & OTHERS
April 1, 2017
KAMAL KISHORE Vs. STATE OF HIMACHAL PRADESH
July 24, 2017
KAMAL KUMAR Vs. STATE OF HIMACHAL PRADESH
June 30, 2017
KAMAL SINGH & OTHERS Vs. STATE OF H P & OTHERS
October 23, 2017
KAMESHWAR SHARMA AND OTHERS Vs. STATE OF H P AND OTHERS
March 28, 2017
KAMLA Vs. STATE OF H P & OTHERS
December 22, 2017
KAMLA DEVI Vs. HEM SINGH AND OTHERS
April 7, 2017
KAMLA DEVI Vs. SHEELA DEVI
August 21, 2017
KAMLESH BHATIA Vs. MEENA GUPTA
November 27, 2017
KANGRA CENTRAL CO-OPERATIVE BANK Vs. PRABHA DEVI & OTHERS
May 29, 2017
KANHAIYA LAL Vs. HIMACHALI DEVI
December 27, 2017
KANTA BHAGAT Vs. ASHOK SHARMA
May 1, 2017
KANTA DEVI Vs. DINESH KUMAR
April 26, 2017
KANTA DEVI Vs. JAGDISH CHAND
August 17, 2017
KANTA DEVI & OTHERS Vs. NIRMALA & ANOTHER
April 10, 2017
KANTA SHARMA Vs. SUDHIR BEHL
February 27, 2017
KAPIL DEV Vs. STATE OF H P
June 21, 2017
KAPIL GARG Vs. STATE OF HIMACHAL PRADESH
August 25, 2017
KAPIL KUMAR Vs. CHHOTU RAM AND OTHERS
July 11, 2017
KAPIL SHARMA Vs. STATE OF HIMACHAL PRADESH
December 27, 2017
KAPIL SHARMA & OTHERS Vs. STATE OF H P
June 21, 2017
KARAM CHAND Vs. SECRETARY (PWD) AND OTHERS
July 20, 2017
KARAM CHAND Vs. DESH RAJ
July 4, 2017
KARAM SINGH Vs. PIARA SINGH AND OTHERS
March 30, 2017
KARAM SINGH Vs. KANGRA EXSERVICEMAN TPT
March 10, 2017
KARAN RAN Vs. STATE OF HIMACHAL PRADESH
May 19, 2017
KARAN RANA Vs. STATE OF HIMACHAL PRADESH
June 27, 2017
KARAN THAKUR Vs. STATE OF HIMACHAL PRADESH
December 22, 2017
KARODHAN DEVI AND OTHERS Vs. PREM CHAND
July 21, 2017
KARTAR SINGH Vs. SATPAL SINGH & OTHERS
April 28, 2017
KARTIK PURI Vs. STATE OF HIMACHAL PRADESH
December 5, 2017
KASHMIR SINGH Vs. STATE OF HIMACHAL PRADESH
June 14, 2017
KASHMIR SINGH Vs. STATE OF HP AND ANOTHER
September 11, 2017
KASHMIRU RAM Vs. STATE OF H.P. & OTHERS
November 24, 2017
KAUR LAL (SINCE DECEASED THROUGH LRS VIRENDER SING Vs. BEHARI LAL
November 2, 2017
KAUSHALYA DEVI Vs. KAUSHALAYA DEVI AND OTHERS
July 27, 2017
KAVI KHANNA & OTHERS Vs. CHAMPA ROUNTA & ANOTHER
July 28, 2017
KAWALJIT KAUR Vs. STATE OF H P & OTHERS
December 15, 2017
KEHAR SINGH Vs. RAJ PAL SHARMA
July 18, 2017
KETAN AND ANOTHER Vs. CHANDER PRAKASH @ CHEMIT RIGZIN AND OTHERS
June 13, 2017
KEWAL RAM Vs. MURAT SINGH
December 27, 2017
KHAZAN SINGH & OTHERS Vs. RAVINDER SINGH & OTHERS
April 25, 2017
KHEKH RAM Vs. NARCOTICS CENTRAL BUREAU & ANR
December 29, 2017
KHEKH RAM Vs. STATE OF H P
November 23, 2017
KHEM CHAND Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
KHEM LATA Vs. RAM DASS AND ANOTHER
March 20, 2017
KHYALU RAM Vs. MANGLA NAND
May 3, 2017
KIRAN KUMAR AND OTHERS Vs. MOHD ANSARI (SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND OTHERS
May 18, 2017
KIRTI KUMAR Vs. ASHA
March 22, 2017
KISHAN CHAND Vs. AMRU AND OTHERS
July 14, 2017
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
December 2, 2017
KISHORI LAL Vs. GIAN CHAND & ANOTHER
April 6, 2017
KISHORI LAL Vs. STATE OF HIMACHAL PRADESH
April 6, 2017
KISHORI LAL Vs. ROSHAN LAL
June 21, 2017
KISHORI LAL Vs. STATE OF H P
August 16, 2017
KISHORI LAL Vs. STATE OF H.P.
September 8, 2017
KOHINOOR SARVAHITKARI PARIVAHAN SAHKARI SABHA SAMITI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 7, 2017
KRIPU RAM (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. PURSHOTTAM LAL & ANOTHER
September 21, 2017
KRISHAN BHARDWAJ AND OTHERS Vs. STATE OF H P AND OTHERS
July 6, 2017
KRISHAN CHAND Vs. STATE OF H.P.
September 6, 2017
KRISHAN DUTT PREMI Vs. STATE OF H P
September 21, 2017
KRISHAN KUMAR Vs. STATE OF HIMACHAL PRADESH
December 19, 2017
KRISHAN KUMAR & ORS Vs. STATE OF H P
April 26, 2017
KRISHANI DEVI AND OTHERS Vs. GADKU RAM
October 31, 2017
KRISHNI DEVI AND OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
December 29, 2017
KRISHNU @ KRISHAN CHAND Vs. STATE OF H P AND ANOTHER
January 2, 2017
KULBHUSHAN SHARMA Vs. HIMACHAL PRADESH NATIONAL LAW UNIVERSITY GANDAL AND ANOTHER
July 7, 2017
KULDEEP & ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 13, 2017
KULDEEP CHAND Vs. STATE OF HIMACHAL PRADESH
August 22, 2017
KULDEEP CHAND MANDA Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
KULDEEP SINGH Vs. KAHAN SINGH AND OTHERS
August 2, 2017
KULDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
August 3, 2017
KULDEEP SINGH Vs. STATE OF H P
April 11, 2017
KULDEEP SINGH Vs. STATE OF HP
April 22, 2017
KULDIP SINGH Vs. BALI RAM & OTHERS
October 30, 2017
KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 29, 2017
KULWANT KUMAR SHARMA Vs. NEW INDIA ASSURANCE COMPANY LTD AND ORS
December 19, 2017
KUMAR LAMA Vs. STATE OF H P
April 24, 2017
KUMARI BIRMA Vs. STATE OF HIMACHAL PRADESH
November 21, 2017
KUNAL RANAWAT Vs. RATIVA JAHAN RANAWAT
July 17, 2017
KUNDAN LAL SHARMA Vs. UNION OF INDIA AND OTHERS
November 20, 2017
KUNDLAS LOH UDYOG Vs. ADDITIONAL SUPERINTENDING ENGINEER & ANR
March 16, 2017
KUNWAR LAL Vs. STATE OF HIMACHAL PRADESH
August 25, 2017
KUSH VERMA & ANOTHER Vs. STATE OF HP& OTHERS
July 25, 2017
KUSUM GUPTA Vs. STATE OF H P & ANR
June 15, 2017
LAC Vs. AJODHIA DEVI
May 23, 2017
LACHHI RAM Vs. STATE OF H P & ORS
October 4, 2017
LACHHI RAM (DECEASED) THROUGH LR CHIRAG VERMA Vs. SHAKUNTLA & OTHERS
October 23, 2017
LACHHMAN Vs. KESHAV & ANOTHER
November 10, 2017
LAKHWINDER SINGH AND OTHERS Vs. STATE OF H.P.
November 30, 2017
LAL CHAND Vs. JIWAT RAM
July 6, 2017
LAL CHAND Vs. UNION BANK OF INDIA
June 13, 2017
LAL SINGH Vs. STATE OF HIMACHAL PRADESH
December 19, 2017
LALCHAND Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 11, 2017
LALIT KUMAR Vs. STATE OF HIMACHAL PRADESH
August 16, 2017
LALIT SINGH Vs. STATE OF H P & OTHERS
April 17, 2017
LALITA SHARMA Vs. HIMACHAL PRADESH BOARD OF SCHOOL EDUCATION AND OTHERS
December 5, 2017
LAND ACQUISITION COLLECTOR & ANR Vs. JAMILA & ANR
August 16, 2017
LAXMI NAND Vs. L A C AND ANOTHER
August 24, 2017
LEELA DEVI AND OTHERS Vs. VIRENDER MAHAJAN AND ANOTHER
May 15, 2017
LEELA DHAR Vs. LABH SINGH
June 2, 2017
LEELA DUTT AND ANOTHER Vs. STATE OF H P AND OTHERS
March 8, 2017
LEKH RAJ Vs. STATE OF HIMACHAL PRADESH
October 11, 2017
LEKH RAM & ANOTHER Vs. KAMLA DEVI & OTHERS
August 30, 2017
LEKH RAM & OTHERS Vs. PAL SINGH & OTHERS
April 29, 2017
LIAQ RAM Vs. STATE OF H P & ANR
August 2, 2017
LOTI Vs. BALAK RAM & ANOTHER
April 10, 2017
M ALEXANDER Vs. UNION OF INDIA AND OTHERS
May 17, 2017
M C SHIMLA Vs. MATHU RAM AND ANOTHER
April 22, 2017
M/S AMCON MASTER BUILDERS MISSARWALA Vs. M/S GABION TECHNOLOGIES INDIA PVT. LTD.
July 19, 2017
M/S AWASTHI EDUCATION SOCIETY Vs. STATE OF H.P. & OTHERS
December 23, 2017
M/S CNG TRADING COMPANY PVT. LTD. Vs. H.P. STATE ELECTRICITY BOARD LTD.
January 10, 2017
M/S EAGLE TOURS AND TRAVELS Vs. JBS BAWA
July 3, 2017
M/S GABION TECHNOLOGIES INDIA PVT. LTD. Vs. M/S AMCON MASTER BUILDERS MISSARWALA
July 19, 2017
M/S JAI MATA NAINA DEVI FILLING STATION Vs. BHARAT PETROLEUM CORPORATION LTD.
December 27, 2017
M/S OSWAL ALLOYS PRIVATE LIMITED Vs. M/S GILVERT ISPAT PRIVATE LIMITED AND OTHERS
January 6, 2017
M/S SHRI GURU HARGOBIND STEEL INDUSTRIES AND OTHERS Vs. M/S PRONTOS PRIVATE LIMITED
January 10, 2017
M/S. AD GLOBAL Vs. H.P. BUS STAND MANAGEMENT AND DEVELOPMENT AUTHORITY
December 18, 2017
M/S. CHANAKYA DAIRY PRODUCTS LTD. Vs. STATE OF HIMACHAL PRADESH AND OTHERS
December 14, 2017
M/S. CNN-IBN7 Vs. MAULANA MUMTAZ AHMED QUASMI
August 29, 2017
M/S. RAM LAL AND SONS Vs. VIJAY KUMAR
June 30, 2017
M/S. SHIMLA AUTOMOBILE PVT. LTD. Vs. STATE OF H.P. AND OTHERS
April 22, 2017
M/S. ZENITH EVENT AND SERVICE AND ANOTHER Vs. STATE OF H.P. AND OTHERS
April 19, 2017
MAA SHEETLA ASSOCIATED CEMENT COMPANY Vs. STATE OF HP AND OTHERS
September 6, 2017
MADAL LAL SHARMA Vs. PRITAM SINGH AND OTHERS
June 15, 2017
MADAN LAL Vs. STATE OF HIMACHAL PRADESH
December 18, 2017
MADAN LAL THAKUR Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD THROUGH AMRIK LAL ATTRI AND ANOTHER
January 6, 2017
MADAN LAL VERMA Vs. MUNICIPAL CORPORATION, SHIMLA AND OTHERS
August 17, 2017
MADAN MOHAN Vs. SANDEEP KUMAR & OTHERS
May 3, 2017
MADHAVA HYTECH ENGINEERS PVT LTD Vs. EXECUTIVE ENGINEERS & ANOTHER
August 24, 2017
MADHO RAM Vs. DURGA RAM & OTHERS
May 18, 2017
MADHU BALA & ANOTHER Vs. STATE OF H P
September 21, 2017
MAGHU (SINCE DECEASED) THROUGH HIS LRS Vs. DUMNA (SINCE DECEASED) THROUGH HER LRS
November 6, 2017
MAHANTI DEVI Vs. UNION OF INDIA & ANR
January 2, 2017
MAHBOOB HUSSAN Vs. VIDYA SHARMA AND ANOTHER
March 14, 2017
MAHESH UDYOG WORKERS WELFARE ASSOCIATION, SALLEWAL Vs. H P FINANCIAL CORPORATION
April 26, 2017
MAHESHWAR BALI Vs. STATE OF HIMACHAL PRADESH
May 15, 2017
MAHESHWAR SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
August 31, 2017
MAHINDER PAL SINGH ALIAS RAJA Vs. STATE OF HIMACHAL PRADESH
November 28, 2017
MAINA DEVI & ANOTHER Vs. BARU DEVI & OTHERS
May 8, 2017
MAJOR SOM NATH PALDE Vs. POOJA KASHYAP
October 31, 2017
MALKIAT SINGH Vs. STATE OF HIMACHAL PRADESH AND ANOTHERQ
August 21, 2017
MALKIAT SINGH & OTHERS Vs. DARSHAN SINGH AND OTHERS
August 1, 2017
MAMTA GOEL Vs. SEEMA BISHT & OTHERS
November 8, 2017
MAN SINGH Vs. STATE OF H P AND OTHERS
July 10, 2017
MANAGING DIRECTOR, HIMACHAL PRADESH STATE FOREST DEVELOPMENT CORPORATION LTD. Vs. RAJ KUMAR
August 8, 2017
MANDEEP KAUR Vs. STATE OF H P AND OTHERS
November 16, 2017
MANDEEP SINGH Vs. STATE OF HIMACHAL PRADESH
August 16, 2017
MANGLA DEVI (DECEASED) THROUGH L RS AND OTHERS Vs. RATTAN CHAND AND OTHERS
May 2, 2017
MANISH CHAUHAN Vs. VED PRAKASH KAUSHISH
October 18, 2017
MANISH KUMAR AGGARWAL Vs. UNION OF INDIA & ORS
April 12, 2017
MANJEET SINGH Vs. MANDI URBAN CO-OPERATIVE BANK LTD AND ANOTHER
October 3, 2017
MANJIT SINGH Vs. STATE OF H P AND ANOTHER
April 6, 2017
MANJIT SINGH Vs. STATE OF HIMACHAL PRADESH
May 23, 2017
MANJIT SINGH @ SANJAY Vs. STATE OF H P & OTHERS
January 13, 2017
MANJU BALA Vs. STATE OF HIMACHAL PRADESH
September 18, 2017
MANJU SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 29, 2017
MANOHAR LAL Vs. SANJAY GULERIA
December 7, 2017
MANOHAR LAL Vs. H.P. VIDHAN SABHA AND OTHERS
January 10, 2017
MANOJ KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 29, 2017
MANOJ KUMAR & ORS Vs. STATE OF H P & ORS
December 15, 2017
MANOJ KUMAR & OTHERS Vs. CHINA & OTHERS
October 17, 2017
MANOJ KUMAR TANDAN Vs. KAMLA DEVI
September 4, 2017
MARU RAM & ANOTHER Vs. ROSHAN LAL & OTHERS
March 4, 2017
MAST RAM Vs. YOGESH AZTA AND OTHERS
May 4, 2017
MAST RAM (DECEASED) THROUGH LRS Vs. SUBHASH CHAND
July 25, 2017
MAST RAM AND OTHERS Vs. RAM SARAN AND ANOTHER
November 2, 2017
MEENA DEVI AND OTHERS Vs. STATE OF H P AND ANOTHER
September 12, 2017
MEER CHAND Vs. STATE OF H P
April 28, 2017
MEHAR SINGH & ANR Vs. RAMUNI DEVI & ORS
July 24, 2017
MILAP CHAND Vs. STATE OF HIMACHAL PRADESH
May 25, 2017
MING CHING DORJE Vs. STATE OF H P
October 31, 2017
MOHAMMAD KAMIL @ MOHAMMAD KAMIR Vs. BRIJ BALA AND OTHERS
November 28, 2017
MOHAMMAED SOYAB Vs. UNION OF INDIA AND ANOTHER
May 25, 2017
MOHAN LAL Vs. PRATAP SINGH
September 19, 2017
MOHAN LAL Vs. STATE OF HIMACHAL PRADESH & ORS
July 6, 2017
MOHAN LAL Vs. RAMESH CHAND
November 25, 2017
MOHAN MEAKIN LIMITED Vs. INFORMATION COMMISSIONER CENTRAL AND OTHERS
May 17, 2017
MOHAN MEAKIN LTD Vs. STATE OF HIMACHAL PRADESH AND OTHERS
August 31, 2017
MOHAN SINGH Vs. JAGDISH CHAND
August 29, 2017
MOHAN SINGH GULERIA Vs. STATE OF HP AND OTHERS
November 20, 2017
MOHI RAM Vs. RAM SARAN
May 24, 2017
MOHINDER KUMAR Vs. SURINDER KUMAR SOOD AND ANOTHER
July 24, 2017
MOHINDER KUMAR Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION & ANOTHER
July 25, 2017
MOHINDER PAUL Vs. SHAMBHU RAM AND OTHERS
March 31, 2017
MOHINDER SINGH Vs. SMT. PREETO DEVI & ORS.
December 20, 2017
MOHINDER SINGH DHIMAN Vs. INDER SINGH & OTHERS
July 11, 2017
MOHINDER SINGH KHAGTA Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
November 2, 2017
MOTI RAM Vs. SES RAM AND OTHERS
March 22, 2017
MOTI SINGH Vs. STATE OF HIMACHAL PRADESH
September 12, 2017
MRS. RACHNA Vs. PRASHANT SHARMA
June 21, 2017
MS. CHINA AND OTHERS Vs. MANOJ KUMAR AND OTHERS
October 17, 2017
MS. JYOTSHNA DEVI & OTHERS Vs. DHARMINDER SHARMA & OTHERS
August 11, 2017
MUKAND LAL (DECEASED) THROUGH HIS LRS DHARAM PAL Vs. SARWAN KUMAR
July 18, 2017
MUKANDI LAL Vs. BANWARI
June 13, 2017
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 22, 2017
MUKESH KUMAR Vs. STATE OF H.P. AND OTHERS
February 21, 2017
MUKESH KUMAR Vs. M/S ANSYSCO THROUGH ITS MD
April 19, 2017
MUKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
MUMTAZ Vs. EXECUTIVE ENGINEER
October 6, 2017
MUMTAZ AHMED Vs. STATE OF H P & OTHERS
July 19, 2017
MUNI LAL Vs. STATE OF H P & OTHERS
May 11, 2017
MUNISH JAIN AND ANOTHER Vs. SUNITA DEVI AND OTHERS
August 2, 2017
MUNSHI RAM Vs. HANS RAJ
May 15, 2017
MUNSHI RAM Vs. VIJAY KUMARI
November 27, 2017
MUNSHI RAM Vs. STATE OF HIMACHAL PRADESH
December 20, 2017
MUNSHI RAM AND ANOTHER Vs. STATE OF H P & ANOTHER
July 6, 2017
MURARI DASS Vs. GOPAL DASS AND OTHERS
November 23, 2017
N BALAKRISHNAN Vs. STATE OF H P AND ANOTHER
May 24, 2017
N. BALAKRISHNAN Vs. STATE OF H.P.
May 24, 2017
N.T.P.C. LTD. KOL DAM, BARMANA Vs. LALMAN & ANOTHER
January 11, 2017
NAGAR PANCHAYAT DAULATPUR CHOWK Vs. KEWAL KUMAR
June 29, 2017
NAGAR PANCHAYAT SANTOKHGARH Vs. KAMAL DEV
April 11, 2017
NAGENDER SINGH Vs. STATE OF H P
February 28, 2017
NAGESHWAR MEHTO Vs. STATE OF HIMACHAL PRADESH
March 8, 2017
NAJAKAT ALI HASHMI Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
April 27, 2017
NAND KISHORE GARG Vs. PUNJAB NATIONAL BANK AND OTHERS
September 22, 2017
NAND LAL AND ORS Vs. ASHWANI KUMAR AND ORS
May 1, 2017
NAND RAM Vs. STATE OF HIMACHAL PRADESH
June 30, 2017
NARAYAN SINGH Vs. STATE OF HIMACHAL PRADESH
July 24, 2017
NARCOTIC CONTROL BUREAU Vs. GHAMBIR DASS AND OTHERS
September 7, 2017
NARENDER KUMAR Vs. UNION OF INDIA
January 11, 2017
NARENDER SINGH Vs. STATE OF HIMACHAL PRADESH
May 23, 2017
NARESH BAHADUR SAHI Vs. STATE OF HIMACHAL PRADESH
May 1, 2017
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
July 7, 2017
NARESH KUMAR Vs. STATE OF H P AND OTHERS
June 21, 2017
NARESH KUMAR Vs. KALI DASS & OTHERS
August 30, 2017
NARESH KUMAR & OTHERS Vs. SHANTI DEVI & OTHERS
April 26, 2017
NARESH KUMAR GUPTA Vs. STATE OF HIMACHAL PRADESH
December 19, 2017
NARESH SHARMA Vs. SHIV RAM SHARMA
April 1, 2017
NARIAN SINGH Vs. COLLECTOR, LAND ACQUISITION, PHEP (NHPC), LARJI
July 27, 2017
NARIAN SINGH Vs. BALAK RAM & OTHERS
January 13, 2017
NARU RAM Vs. DURGA DEVI
June 14, 2017
NARVADA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 21, 2017
NASIR Vs. STATE OF HIMACHAL PRADESH
September 13, 2017
NATHPA JHAKRI PROJECT CORP & ANR Vs. SHIBU
October 3, 2017
NATIONAL INSURANCE CO LTD Vs. SWARNA DEVI AND ANOTHER
March 3, 2017
NATIONAL INSURANCE CO LTD Vs. SWARNI AND OTHERS
December 5, 2017
NATIONAL INSURANCE CO. LTD. Vs. DILA CHAND AND OTHERS
December 7, 2017
NATIONAL INSURANCE COMPANY Vs. KHANDDO LAMA & OTHERS
October 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. DARSHANA DEVI & OTHERS
June 29, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. KARTAR SINGH AND OTHERS
March 3, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. ANITA AND OTHERS
April 6, 2017
NATIONAL INSURANCE COMPANY LTD Vs. PREM CHAND & OTHERS
March 3, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SARLA AND ANOTHER
May 9, 2017
NATIONAL INSURANCE COMPANY LTD Vs. RUKMANI & OTHERS
May 16, 2017
NATIONAL INSURANCE COMPANY LTD Vs. GORKHU RAM AND OTHERS
September 21, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. VIDYA DEVI & ANOTHER
March 30, 2017
NAVEEN KUMAR Vs. H.P. UNIVERSITY AND ANOTHER
June 15, 2017
NAVNEET SINGH & OTHERS Vs. STATE OF HIMACHAL PRADESH
April 6, 2017
NAZEEB MOHAMMAD Vs. HP MINORITY FINANCE AND DEVELOPMENT CORPORATION AND ANOTHER
November 30, 2017
NAZIR HUSSAIN Vs. INDIAN OVERSEAS BANK
May 16, 2017
NEELAM AGGARWAL AND ANOTHER Vs. GULSHAN RAI
November 1, 2017
NEELAM KUMARI Vs. STATE OF H P & OTHERS
January 11, 2017
NEELAM SHARMA Vs. BABA BALAK NATH TEMPLE TRUST & OTHERS
April 1, 2017
NEEM KALA AND OTHERS Vs. FOREST DEPARTMENT THROUGH SECRETARY FOREST, TO GOVERNMENT OF HP AND ANOTHER
March 10, 2017
NEHA GOEL AND OTHERS Vs. STATE OF HIMACHAL PRADESH
May 30, 2017
NEK SINGH Vs. STATE OF HIMACHAL PRADESH
October 11, 2017
NETAR SINGH Vs. GAGAN & OTHERS
September 12, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. RAM LAL
August 23, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. BABU RAM
July 27, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAINA DEVI
June 19, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. BHIM CHHRING MAGHAR & ORS
March 6, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. DRUSHTA AND OTHERS
December 12, 2017
NIDHU RAM Vs. KRISHNA DEVI & ORS
May 22, 2017
NISHANT MOGHTA Vs. STATE OF H.P.
November 6, 2017
NISHANT MOGHTA Vs. STATE OF H.P. & ANOTHER
October 6, 2017
NISHI SHARMA Vs. SECRETARY, DEPARTMENT OF LABAOUR & EMPLOYMENT AND OTHERS
January 3, 2017
NISHI SHARMA Vs. SECRETARY, DEPARTMENT OF LABAOUR & EMPLOYMENT AND OTHERS
January 3, 2017
NOKH RAM Vs. UNION OF INDIA AND OTHERS
November 13, 2017
NOKHU RAM AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
May 22, 2017
NORTHERN REGIONAL COMMITTEE (NRC) Vs. SHIMLA EDUCATION SOCIETY TRUST
June 12, 2017
NTPC LIMITED Vs. BHAJAN DASS AND OTHERS
January 6, 2017
NTPC LIMITED Vs. JAGDEV AND OTHERS
June 14, 2017
NTPC LIMITED, KOL DAM Vs. SHRI CHET RAM & ANOTHER
January 11, 2017
NTPC LTD Vs. BRIJ LAL AND ANOTHER
June 1, 2017
NTPC LTD Vs. SOHAN LAL AND OTHERS
June 14, 2017
NTPC LTD , KOL DAM, BARMANA Vs. BABU RAM & ANOTHER
January 11, 2017
NURSEY JOHN Vs. PREM JOHN
December 6, 2017
NUVISION COMMERCIAL AND ESCORTS SERVICES Vs. UNION OF INDIA & ORS
December 12, 2017
OKECHUKU MATHEW Vs. STATE OF HIMACHAL PRADESH
December 29, 2017
OM PARKASH Vs. STATE OF HIMACHAL PRADESH
March 15, 2017
OM PARKASH Vs. PAWAN KUMAR ALIAS KUKKU
August 8, 2017
OM PRAKASH Vs. STATE ELECTION COMMISSION HIMACHAL PRADESH & OTHERS
April 27, 2017
OM PRAKASH ALIAS PARKASH & OTHERS Vs. DEVINDER
May 24, 2017
OM PRAKASH SAHANI & ANOTHER Vs. STATE OF H P
September 6, 2017
ORIENTAL INSURANCE CO. LTD. Vs. JEEWAN LATA
January 13, 2017
ORIENTAL INSURANCE COMPANY Vs. SH. ROOP SINGH AND OTHERS
December 30, 2017
ORIENTAL INSURANCE COMPANY Vs. SUNITA DEVI
April 7, 2017
ORIENTAL INSURANCE COMPANY Vs. SMT. ACHARI DEVI
April 7, 2017
ORIENTAL INSURANCE COMPANY Vs. SANTOSH DEVI & OTHERS
November 10, 2017
ORIENTAL INSURANCE COMPANY Vs. SUSHMA DEVI AND OTHERS
September 21, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. URMILA DEVI
August 2, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. VIJAY RAM & OTHERS
March 10, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMKU AND OTHERS
March 10, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. SHANKRI DEVI AND ANOTHER
May 9, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHNA WATI DEVI AND OTHERS
December 14, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KANTA DEVI AND OTHERS
November 29, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. CHAMPA DEVI
June 21, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SATYA DEVI
June 30, 2017
OWAIS KHAN Vs. PRASAR BHARTI AND ANOTHER
October 11, 2017
P C SHARMA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND OTHERS
November 6, 2017
P.K. CONSTRUCTION CO. AND ANOTHER Vs. THE SHIMLA MUNICIPAL CORPORATION AND OTHERS
April 12, 2017
PANKAJ KUMAR Vs. STATE OF H P, & ANOTHER
December 1, 2017
PANKAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
February 17, 2017
PAPINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 14, 2017
PAPU @ DEEP SINGH Vs. STATE OF HIMACHAL PRADESH
January 27, 2017
PARAM DEV Vs. M/S SUMAN ENTERPRISES
July 11, 2017
PARAM DEV AND OTHERS Vs. TEJ SINGH AND OTHERS
December 22, 2017
PARAS RAM Vs. KIRAN & OTHERS
August 11, 2017
PARAS RAM Vs. INDER SINGH
April 25, 2017
PARDEEP KUMAR Vs. STATE OF H.P. & ANOTHER
July 6, 2017
PARKASH CHAND Vs. TEJA SINGH AND OTHERS
September 11, 2017
PARKASH CHAND Vs. KAMAL JEET & OTHERS
September 8, 2017
PARKASH CHAND Vs. JAGRUP SINGH (DECEASED) THROUGH HIS LRS SMT. SHASHI
July 18, 2017
PARKASH KAUR & OTHERS Vs. SHANKAR & OTHERS
December 1, 2017
PARMA NAND Vs. KASTURI LAL & OTHERS
March 29, 2017
PARMOOD SOOD Vs. STATE OF H.P.
December 13, 2017
PARSO Vs. DUMNU RAM AND OTHERS
May 11, 2017
PARVATI DEVI & OTHERS Vs. INDER SINGH & OTHERS
May 22, 2017
PARVATI DEVI AND OTHERS Vs. SABRATU AND OTHERS
August 31, 2017
PARVEEN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 13, 2017
PARVEEN KUMAR AND OTHERS Vs. STATE OF HP AND OTHERS
October 11, 2017
PARVEEN SINGH BHATIA Vs. ANITA BHATIA
August 31, 2017
PARVESH CHANDEL Vs. STATE OF HIMACHAL PRADESH
December 1, 2017
PARVESH KUMAR Vs. H P STATE FOREST CORPORATION LTD & OTHERS
June 28, 2017
PARVINDER KUMAR Vs. SAIN RAM JHINGTA & OTHERS
December 5, 2017
PARVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
October 30, 2017
PAWAN KUMAR Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD, (HIMACHAL PRADESH)
March 22, 2017
PAWAN KUMAR Vs. NEERAJ KUMAR AND OTHERS
December 1, 2017
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
June 19, 2017
PAWAN KUMAR Vs. STATE OF HIMACHAL PRADESH
September 19, 2017
PAWAN KUMAR Vs. RAJESH KUMAR
July 6, 2017
PAYAR DEI & ANOTHER Vs. STATE OF H.P. & OTHERS
September 4, 2017
PHULLU DEVI & ANOTHER Vs. PIARE LAL SHARMA & OTHERS
October 27, 2017
PIAR CHAND Vs. SANT RAM
May 5, 2017
PIAR CHAND & OTHERS Vs. SANDHYA DEVI AND OTHERS
April 29, 2017
PIAR SINGH Vs. DISHANT CONSTRUCTIONS
June 27, 2017
PIARA RAM Vs. PAWAN KUMAR AND OTHERS
May 26, 2017
PIARE LAL SHARMA Vs. PHULLU DEVI AND OTHERS
April 7, 2017
POOJA RANI Vs. STATE OF H P AND OTHERS
November 15, 2017
POONAM GUPTA AND OTHERS Vs. OM PARKASH SAHNI
July 4, 2017
PR COMMISSIONER OF INCOME TAX Vs. H P BUS STAND MANAGEMENT & DEVELOPMENT AUTHORITY
September 11, 2017
PRABHDEEP SINGH Vs. STATE OF H P
May 3, 2017
PRABHI DEVI & OTHERS Vs. MADAN LAL & OTHERS
April 17, 2017
PRABHU DAYAL SHARMA Vs. SURAJ MANI
March 2, 2017
PRADEEP CHAND SHARMA Vs. BUDHI DEVI
April 1, 2017
PRADEEP KUMAR Vs. MANOHAR LAL
December 16, 2017
PRASHANT KAPOOR Vs. TULESH KUMAR
June 21, 2017
PRAVEEN DIWAN & OTHERS Vs. HIMACHAL PRADESH AGRO INDUSTRIES CORPORATION LIMITED
July 24, 2017
PREM CHAND Vs. STATE OF HIMACHAL PRADESH
March 31, 2017
PREM CHAND Vs. CORAM
July 14, 2017
PREM CHAND Vs. STATE OF H.P.
December 11, 2017
PREM CHAND Vs. PREM SINGH
November 28, 2017
PREM CHAND & ANR Vs. MANISH DOGRA & ORS
December 20, 2017
PREM DASS (DECEASED) THROUGH LRS DEV RAJ AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
October 23, 2017
PREM KUMAR Vs. STATE OF H P AND ANOTHER
December 8, 2017
PREM LAL Vs. NASEERA BEGAM
June 2, 2017
PREM SAGAR & SONS Vs. WELBECK PVT LTD & OTHERS
October 13, 2017
PREM SHARMA Vs. STATE OF HP AND OTHERS
October 6, 2017
PREM SINGH Vs. MAKHAN LAL (DECEASED)
October 3, 2017
PREM SINGH Vs. NAROTAM SINGH
March 29, 2017
PREM SINGH AND ANOTHER Vs. BHAG SINGH
September 21, 2017
PREM SINGH CHAUHAN Vs. STATE OF H P AND OTHERS
March 29, 2017
PREM THAKUR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
November 21, 2017
PREMA Vs. SURAT RAM & OTHERS
September 21, 2017
PRERNA SHARMA Vs. STATE OF H P AND ANOTHER
June 2, 2017
PRERNA SHARMA Vs. STATE OF H.P.
June 2, 2017
PRINCE KUMAR Vs. STATE OF HIMACHAL PRADESH
November 27, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. H.P. BUS STAND MANAGEMENT
September 11, 2017
PRINCIPAL SECRETARY (FORESTS) AND ANOTHER Vs. SH. AMAR CHAND AND ANOTHER
December 13, 2017
PRITAM CHAND Vs. SATISH MEHTA
November 23, 2017
PRITAM CHAND & ANR Vs. STATE OF H P
September 1, 2017
PRITAM LAL Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD & ORS
May 24, 2017
PRITAM SINGH Vs. STATE OF H.P. AND OTHERS
August 1, 2017
PRITHI CHAND Vs. STATE OF H.P. & ANOTHER
January 12, 2017
PRIYANKA KAUSHIK Vs. NIKHIL SHARMA
October 10, 2017
PUBLISHER AND EDITOR OF DIVYA HIMACHAL AND ANR Vs. PARKASH CHAND AND ORS
December 11, 2017
PUNEET GOEL & ANOTHER Vs. STATE OF H P & OTHERS
December 5, 2017
PUNJAB LAMINATE PRIVATE LIMITED Vs. SH. GURDAS RAM
January 10, 2017
PUNMA DEVI Vs. STATE OF H P AND OTHERS
April 6, 2017
PURAN CHAND Vs. GHANSHYAM RANA
July 26, 2017
PURAN CHAUHAN ALIAS PURAN CHAND Vs. PURAN CHAND
December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND Vs. TARA CHAND
December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. KAUR SINGH
December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. RAJ KUMAR
December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. JATTI RAM
December 14, 2017
PURAN CHAUHAN ALIAS PURAN CHAND, SON OF LATE MANGAL CHAND Vs. BODH RAJ
December 14, 2017
PURAN DUTT & OTHERS Vs. STATE OF H P
August 30, 2017
PURI OIL MILLS LTD AND ANOTHER Vs. STATE OF HP AND OTHERS
December 1, 2017
PURSHOTAM DASS KALIA Vs. HIMACHAL PRADESH UNIVERSITY & ORS
June 27, 2017
PUSHAP RAJ Vs. RAM DHAN
December 13, 2017
PUSHAP RAJ AND ANOTHER Vs. DILE RAM
February 27, 2017
R K TRADING COMPANY Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 25, 2017
R S THAKUR Vs. H P HOUSING & URBAN DEVELOPMENT AUTHORITY AND OTHERS
August 30, 2017
RAGHUBEER SINGH Vs. HARGOPAL SOOD AND ORS.
June 23, 2017
RAHUL THAKUR Vs. STATE OF HIMACHAL PRADESH
April 11, 2017
RAJ KUMAR Vs. HIMACHAL PRADESH STATE CO-OPERATIVE MARKETING AND CONSUMERS FEDERATION LTD, SHIMLA AND OTHERS
November 23, 2017
RAJ KUMAR Vs. STATE OF HIMACHAL PRADESH
January 5, 2017
RAJ KUMAR Vs. BHARAT SANCHAR NIGAM LIMITED AND OTHERS
March 6, 2017
RAJ KUMAR Vs. GIAN SINGH
September 5, 2017
RAJ KUMAR & ANR. Vs. STATE OF H.P. & OTHERS
August 18, 2017
RAJ KUMAR (SON OF SHRI KARAM CHAND) Vs. RAJ KUMAR (SON OF SHRI KULDEEP CHAND) & ANOTHER
July 17, 2017
RAJ KUMAR AND OTHERS Vs. ARYA SAMAJ, NURPUR
October 31, 2017
RAJ KUMAR AND OTHERS Vs. SHAKUNTLA DEVI (DEAD) THROUGH LRS PADAM CHAND AND OTHERS
January 13, 2017
RAJ KUMAR GARAG Vs. RAJ KUMAR
November 22, 2017
RAJ KUMARI Vs. DES RAJ AND OTHERS
December 29, 2017
RAJ KUMARI & OTHERS Vs. RATTAN CHAND
November 13, 2017
RAJAN KUMAR Vs. STATE OF H P AND OTHERS
July 31, 2017
RAJANI KUMARI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
July 6, 2017
RAJEEV Vs. DIVISIONAL FOREST OFFICER, ROHRU AND OTHERS
January 9, 2017
RAJEEV GUPTA Vs. PREM SINGH
December 22, 2017
RAJEEV SHARMA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
January 2, 2017
RAJEEV SHARMA Vs. STATE OF H.P.
December 21, 2017
RAJESH K SHARMA Vs. UNION OF INDIA AND OTHERS
August 30, 2017
RAJESH KUMAR Vs. STATE OF H.P.
December 28, 2017
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 12, 2017
RAJESH KUMAR JASWAL AND ANOTHER Vs. STATE OF HIMACHAL PRADESH & ANOTHER
April 5, 2017
RAJESH KUMAR TEKRIWAL Vs. STATE OF HIMACHAL PRADESH & ORS
October 18, 2017
RAJESH SHARMA Vs. STATE OF HIMACHAL PRADESH & ORS
January 9, 2017
RAJINDER KUMAR Vs. KUSUM GOEL AND ORS.
May 25, 2017
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
November 7, 2017
RAJINDER KUMAR Vs. HONBLE HIGH COURT OF H P AND OTHERS
June 21, 2017
RAJINDER KUMAR Vs. KUSUM GOEL AND OTHERS
May 12, 2017
RAJINDER KUMAR AND ANOTHER Vs. SUNDER LAL AND ANOTHER
September 5, 2017
RAJINDER KUMAR SARSWATI Vs. HIMACHAL GRAMIN BANK & ANR
January 3, 2017
RAJINDER SHARMA Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
RAJINDER SHARMA Vs. STATE OF H P & OTHERS
May 2, 2017
RAJINDER SHARMA (DECEASED) AND ORS. Vs. MANAGING DIRECTOR
December 22, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
September 13, 2017
RAJINDER SINGH Vs. BISHAMBER SINGH AND OTHERS
March 1, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 3, 2017
RAJINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 28, 2017
RAJINDER SINGH AND ANOTHER Vs. FATEH SINGH AND ANOTHER
November 20, 2017
RAJINDER SINGH CAHUHAN Vs. STATE OF H.P. & ANOTHER
January 4, 2017
RAJIV BHATIA Vs. INDUSIND BANK LTD.
March 23, 2017
RAJKUMAR Vs. STATE OF H.P.
December 22, 2017
RAJNEESH CHAUHAN Vs. STATE OF H P AND ANOTHER
February 23, 2017
RAJNI DEVI DHIMAN Vs. ABHISHEK KAUSHAL & ANOTHER
November 20, 2017
RAJU Vs. TARA CHAND AND ANOTHER
November 8, 2017
RAJU CHAUDHARY Vs. SANJEEV KUMAR
May 24, 2017
RAJU THAKUR Vs. STATE ELECTION COMMISSION AND OTHERS
May 29, 2017
RAJWANT SINGH AND OTHERS Vs. BRAHMI DEVI AND OTHERS
July 13, 2017
RAKESH CHAUHAN Vs. JEET SINGH
July 26, 2017
RAKESH KUMAR Vs. THE SUPERINTENDING ENGINEER
July 19, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 18, 2017
RAKESH KUMAR Vs. SEEMA DEVI AND OTHERS
December 7, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
RAKESH KUMAR Vs. PREM SINGH THAKUR & ANR
August 30, 2017
RAKESH KUMAR Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
December 14, 2017
RAKESH KUMAR Vs. SR. SUPERINTENDENT OF POST OFFICE
November 20, 2017
RAKESH KUMAR @ RAKESH THAKUR Vs. VIKRAM SOOD
July 24, 2017
RAKESH THAKUR Vs. JALAP RAM THAKUR
November 20, 2017
RAKSHA GUPTA & ORS Vs. STATE OF H P & ORS
October 10, 2017
RAM Vs. HOSHIAR SINGH AND OTHERS
August 16, 2017
RAM CHAND Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
August 31, 2017
RAM CHANDER AND OTHERS Vs. GAURA DEVI AND OTHERS
February 28, 2017
RAM KARAN & OTHERS Vs. KAUSHALAYA DEVI & OTHERS
May 5, 2017
RAM KRISHAN Vs. BHUPESHWARI DEVI & ORS
December 5, 2017
RAM KRISHAN Vs. SJVNL & OTHERS
July 12, 2017
RAM KRISHAN AND OTHERS Vs. TEK SINGH AND ANOTHER
November 1, 2017
RAM KUMAR Vs. KANGRA CENTRAL CO OPOPERATIVE BANK LTD. AND ANOTHER
July 6, 2017
RAM LAL Vs. H.P. STATE COOPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK
September 8, 2017
RAM LAL Vs. PUNJAB AND SIND BANK AND ANOTHER
August 23, 2017
RAM LAL AND ANOTHER Vs. HARISH KUMAR AND OTHERS
October 4, 2017
RAM LOK Vs. AMAR SINGH
May 22, 2017
RAM PARKASH Vs. ANIL KUMAR & OTHERS
October 3, 2017
RAM PARTAP SINGH Vs. VIJAY THAKUR & ANR
March 21, 2017
RAM RATTAN Vs. STATE OF H.P
November 29, 2017
RAM RATTAN & ORS Vs. NANDU RAM & ORS
July 12, 2017
RAM SARAN Vs. MOHI RAM
May 24, 2017
RAM SINGH Vs. STATE OF H P AND OTHERS
December 27, 2017
RAM SINGH & ANOTHER Vs. KAMLA DEVI & ANOTHER
August 30, 2017
RAM SWAROOP Vs. KHYALI RAM AND OTHERS
March 20, 2017
RAM SWAROOP Vs. STATE OF H P & OTHERS
March 21, 2017
RAMAN KUMAR Vs. JYOTI PARKASH
October 31, 2017
RAMAN KUMAR & OTHERS Vs. HIMACHALI DEVI
August 30, 2017
RAMESH @ NEETU & OTHERS Vs. STATE OF H P
November 29, 2017
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
July 4, 2017
RAMESH CHAND Vs. STATE OF HIMACHAL PRADESH
April 11, 2017
RAMESH CHAND Vs. HONBLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA AND ANOTHER
May 31, 2017
RAMESH CHAND & OTHERS Vs. KISHORI LAL
April 1, 2017
RAMESH KAUNDAL AND OTHERS Vs. STATE OF H P & OTHERS
September 20, 2017
RAMESH KUMAR Vs. KUSUM GOEL
May 25, 2017
RAMESH KUMAR Vs. MANAGING DIRECTOR AND ANOTHER
November 2, 2017
RAMESHWAR MAHANT AND ORS. Vs. PLANNING OFFICER, DIVISIONAL TOWN AND COUNTRY PLANNING OFFICE, KULLU
June 13, 2017
RAMKI Vs. KATKI AND OTHERS
May 22, 2017
RAN SINGH Vs. HIMACHAL PRADESH VIDHAN SABHA, SHIMLA AND ANOTHER
April 6, 2017
RAN VIJAY SINGH AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
July 5, 2017
RANDEEP SINGH & ANOTHER Vs. STATE OF H P AND OTHERS
November 27, 2017
RANDHEER SHARMA Vs. STATE OF H P & OTHERS
December 5, 2017
RANJANA TREHAN Vs. PANKAJ SOOD AND OTHERS
September 14, 2017
RANJEET SINGH Vs. ROOP LAL AND ANOTHER
January 2, 2017
RANJEET SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 31, 2017
RANJIT KUMAR Vs. STATE OF H P & ANOTHER
May 1, 2017
RANU RAM Vs. STATE OF H P & ORS
June 14, 2017
RANVIJAY SINGH Vs. STATE OF H P & OTHERS
June 12, 2017
RASAL SINGH Vs. STATE OF H P
March 6, 2017
RATTAN CHAND Vs. STATE OF H P & ORS
April 28, 2017
RATTAN CHAND Vs. RAJ KUMARI & OTHERS
November 13, 2017
RATTAN CHAND & OTHERS Vs. KARAM SINGH & ORS
July 28, 2017
RATTAN LAL Vs. H P STATE FOREST CORPORATION LTD
May 8, 2017
RATTAN MANJARI NEGI Vs. STATE OF HIMACHAL PRADESH
December 14, 2017
RAVEENA Vs. NAVDEEP KUMAR CHHETRI
December 27, 2017
RAVI BASNET Vs. STATE OF HIMACHAL PRADESH
November 14, 2017
RAVI DUTT & OTHERS PETITIONERS Vs. STATE OF H P RESPONDENT
December 1, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
December 7, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
September 13, 2017
RAVI KUMAR Vs. STATE OF HIMACHAL PRADESH
November 24, 2017
RAVI SHARMA Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
March 9, 2017
RAVINDER KUMAR Vs. STATE OF HIMACHAL PRADESH AND OTHERS
May 26, 2017
RAVINDER KUMAR Vs. RANI DEVI AND OTHERS
May 18, 2017
RAVINDER KUMAR Vs. STATE OF H P
April 18, 2017
RAVINDER KUMAR KANSAL (DEAD) THROUGH LRS & ANOTHER Vs. VINOD GOEL
July 24, 2017
RAVINDER MEHTA (SINCE DECEASED) THROUGH HIS LEGAL HIERS Vs. AJAY SINGH CHAUHAN
September 21, 2017
REENA DEVI Vs. PARMOD KUMAR
November 23, 2017
REETA DEVI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
April 18, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. TIBETANS CHILDRENS VILLAGE, DHARAMSHALA CANTT
December 5, 2017
REKHA Vs. H P STATE ELECTRICITY BOARD & ANOTHER
April 1, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHAKUNTLA AND OTHERS
May 2, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. BULO DEVI AND OTHERS
March 3, 2017
RENU SOOD Vs. RAM PRASAD GUPTA & ANOTHER
October 13, 2017
RIDHAM (MINOR) THROUGH HER MOTHER RAMAN KUMARI Vs. VISHAL DHARWAL
November 22, 2017
RIKKY Vs. STATE OF HIMACHAL PRADESH
July 24, 2017
RINKU Vs. STATE OF HIMACHAL PRADESH
August 8, 2017
RISHABH KHARBANDA Vs. STATE OF HIMACHAL PRADESH AND OTHERS
January 2, 2017
RISHAVH KALIA Vs. STATE OF HIMACHAL PRADESH
July 6, 2017
RISHI Vs. PYARE RAM ALIAS PYARE LAL
December 15, 2017
ROHIT CHAUHAN Vs. THE STATE OF H.P. AND OTHERS
December 15, 2017
ROHIT KUMAR Vs. TATA TELE SERVICES LIMITED
July 31, 2017
ROHIT MAHAJAN & OTHERS Vs. STATE OF H P
August 28, 2017
ROMA SHARMA Vs. SAMEER BEG AND ANOTHER
April 13, 2017
ROOP LAL Vs. DURGA DASS
June 1, 2017
ROOP LAL Vs. MURARI LAL RANA AND ANOTHER
December 11, 2017
ROOP RAM & OTHERS Vs. MOHAN SINGH & ANOTHER
June 28, 2017
ROOP SINGH Vs. DHARAM DASS
May 17, 2017
ROOP SINGH AND ANOTHER Vs. SURAT RAM (DIED) THROUGH LRS
June 2, 2017
ROSHAN LAL Vs. PRITAM SINGH & OTHERS
May 26, 2017
ROSHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 14, 2017
ROSHAN LAL DECEASED THROUGH LRS LALITA DEVI & ORS Vs. RAMESH CHAND & ANOTHER
July 24, 2017
ROSHAN LAL SOOD Vs. SANJEEV AGGARWAL
December 20, 2017
ROSHAN PARVEZ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & OTHERS
December 1, 2017
RSR PRIVATE LIMITED Vs. STATE OF H P & OTHERS
November 8, 2017
RSR PRIVATE LIMITED Vs. STATE OF H P & OTHERS
September 13, 2017
RUMA DEVI Vs. STATE OF H P & OTHERS
April 1, 2017
RUP LAL Vs. MAST RAM & ANOTHER
December 5, 2017
RUPINDER JUSTA Vs. HIMACHAL PRADESH STATE FOREST CORPORATION LTD
July 21, 2017
SABITA SHARMA Vs. AMRIT PAL SINGH
April 7, 2017
SACHIDANAND Vs. KAILASH CHAND & OTHERS
December 1, 2017
SADHU RAM Vs. BIASO DEVI AND OTHERS
December 22, 2017
SAI ENGINEERING FOUNDATION Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
May 16, 2017
SAKINDER LAL Vs. VIKRAM JIT & OTHERS
July 28, 2017
SALAMAT BIWI & ORS Vs. TRIPTA DEVI
November 29, 2017
SALIG RAM Vs. VED PARKASH
March 21, 2017
SANDEEP KUMAR Vs. STATE OF H P
March 6, 2017
SANDEEP KUMAR Vs. STATE OF H.P.
December 21, 2017
SANGAT RAM AND ANOTHER Vs. HARSH KRISHAN
December 11, 2017
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
August 29, 2017
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
June 14, 2017
SANJAY KUMAR Vs. DINESH CHAND SINCE DECEASED THROUGH HIS LRS
May 4, 2017
SANJAY KUMAR Vs. SUMNA KUMARI & OTHERS
March 24, 2017
SANJAY KUMAR & OTHERS Vs. VIRENDER KUMAR & OTHERS
July 24, 2017
SANJAY SHARMA Vs. BASANT RAM VERMA
April 6, 2017
SANJEEV GUPTA Vs. KARAM DASS
May 3, 2017
SANJEEV KUMAR Vs. STATE OF H.P.
December 26, 2017
SANJEEV KUMAR Vs. STATE OF H P
January 2, 2017
SANJEEV KUMAR Vs. STATE OF H P AND OTHERS
September 21, 2017
SANJEEV SOOD (BHAGRA) Vs. RAJ KUMAR SOOD & OTHERS
October 31, 2017
SANJIV TYAGI Vs. RAMEL SINGH & ANOTHER
October 10, 2017
SANJOKTA THAKUR Vs. HIGH COURT OF H P & OTHERS
October 17, 2017
SANSAR CHAND Vs. STATE OF HIMACHAL PRADESH
August 17, 2017
SANT LAL Vs. MADAN LAL AND ANOTHER
April 18, 2017
SANT RAM & OTHERS Vs. HARGOPAL SINGH & OTHERS
July 6, 2017
SANTOSH Vs. STATE OF H P & OTHERS
September 13, 2017
SANTOSH KUMARI Vs. SANJEEV KUMAR AND ANOTHER
May 31, 2017
SANTOSH SHARMA Vs. CHAMAN LAL JINDAL
May 12, 2017
SARDAR INDER MOHAN SINGH BATRA AND OTHERS Vs. RAM DEV
August 30, 2017
SARDAR SINGH Vs. STATE OF HIMACHAL PRADESH
August 1, 2017
SARDOOL CHAND Vs. FINANCIAL COMMISSIONER (APPEALS) HIMACHAL PRADESH, SHIMLA-2 AND OTHERS
May 18, 2017
SARITA DEVI Vs. SECRETARY, EXCISE AND TAXATION DEPARTMENT & OTHERS
August 16, 2017
SARLA KUMARI Vs. NARLA AND OTHERS
August 16, 2017
SAROJ DEVI Vs. STATE OF H P & ANR
May 4, 2017
SAROJ KUMARI Vs. SURESH KUMAR & OTHERS
December 5, 2017
SARWAN DASS Vs. STATE OF HIMACHAL PRADESH
August 18, 2017
SARWAN RAM Vs. STATE OF H.P.
June 22, 2017
SAT PAUL Vs. STATE OF H.P. AND ANOTHER
December 30, 2017
SATISH KUMAR Vs. STATE OF H.P. AND OTHERS
January 11, 2017
SATISH KUMAR & OTHERS Vs. TARSEM SINGH & OTHERS
November 17, 2017
SATISH KUMAR AND ANOTHER Vs. STATE OF HIMACHAL PRADESH AND OTHERS
March 16, 2017
SATISH KUMAR SOOD Vs. GREEN CARRIER, CONTRACTOR (DELHI) PRIVATE LIMITED
May 11, 2017
SATPAL NAHAR Vs. UNION OF INDIA AND OTHERS
July 3, 2017
SATYA DEVI Vs. JAGIR SINGH AND OTHERS
March 8, 2017
SATYA DEVI Vs. GEETA RAM
July 28, 2017
SATYAM EDUCATIONAL SOCIETY, PUHARA AND ANOTHER Vs. STATE OF HIMACHAL PRADESH
November 27, 2017
SAUJU DECEASED THROUGH HIS LRS NIRMAL KASHYAP AND OTHERS Vs. GULAB SINGH & ORS
April 12, 2017
SAVITA Vs. STATE OF H P AND OTHERS
March 7, 2017
SECRETARY EDUCATION AND OTHERS Vs. JAYABANTI DEVI WIFE OF LATE SH DESH RAJ DECEASED THROUGH HIS LEGAL HEIRS
July 21, 2017
SECRETARY STATE ELECTION COMMISSION AND OTHERS Vs. VIRENDER KAPIL AND ANOTHER
April 10, 2017
SECRETARY, TOURISM AND CIVIL AVIATION AND ANOTHER Vs. ANIL MAHAJAN
March 22, 2017
SEEMA Vs. CSK H P KRISHI VISHWAVIDYALAYA AND ANOTHER
July 5, 2017
SEEMA KUMARI Vs. PRADEEP KUMAR & OTHERS
November 23, 2017
SEES RAM Vs. MEHAR SINGH & OTHERS
August 11, 2017
SEHJU RAM Vs. SHRI PYARE RAM AND OTHERS
August 31, 2017
SH DES RAJ Vs. SATISH CHAND
May 26, 2017
SH VIBHU BENAL Vs. STATE OF H P AND OTHERS
July 25, 2017
SH. GURPREET SINGH Vs. SH. KAPIL DEV
June 22, 2017
SH. INDER SINGH Vs. SH. PARAS RAM
April 25, 2017
SH. KANSHI RAM Vs. SHRI SAJU ALIAS ROOP LAL & ANR
December 21, 2017
SH. LOKESH KUMAR Vs. SH. RAJINDER KUMAR @ RAJU & ANR
December 11, 2017
SH. MANOHAR LAL Vs. STATE OF H.P
July 3, 2017
SH. PAVEL GARG. Vs. SH. SUNIL SOOD.
December 28, 2017
SH. RAJ KUMAR @ RAJINDER KUMAR & ANR. Vs. DEVTA TRIJUGI NARAIN JI
December 7, 2017
SH. RAM KRISHAN Vs. SMT. BHUPESHWARI DEVI & ORS
December 8, 2017
SH.SANJAY SOOD Vs. SMT.INDERJIT KAUR
August 25, 2017
SHAHBAZ KHAN Vs. STATE OF HIMACHAL PRADESH
July 11, 2017
SHAHIDA BEGUM Vs. AGRO INDUSTRIAL PACKAGING INDIA LTD (AIPIL) AND ANOTHER
July 10, 2017
SHAKIL MOHAMAD Vs. STATE OF HIMACHAL PRADESH
January 13, 2017
SHAM LAL & OTHERS Vs. SHIV KUMAR
October 4, 2017
SHANKAR & OTHERS Vs. PARKASH KAUR & OTHERS
December 1, 2017
SHANKAR DASS Vs. HET RAM
April 3, 2017
SHANKAR DASS Vs. MUNICIPAL COMMITTEE, HAMIRPUR
August 8, 2017
SHANTI SWARUP & OTHERS Vs. JAIWANTI DEVI & OTHERS
November 28, 2017
SHARMA SWEET HOUSE CHARNA & ORS Vs. STATE BANK OF INDIA
July 13, 2017
SHASHANK Vs. NITIKA
September 11, 2017
SHASHI BALA Vs. ANIL KUMAR AND ANR
May 2, 2017
SHASHI BHUSHAN MEHTA Vs. STATE OF HIMACHAL PRADESH
August 25, 2017
SHASHI KUMAR Vs. SUNKA RAM
July 17, 2017
SHASHI PAL Vs. DESH RAJ AND OTHERS
December 15, 2017
SHASHI PATHANIA & ANOTHER Vs. P C DHIMAN & OTHERS
March 8, 2017
SHEELAWATI Vs. STATE OF HIMACHAL PRADESH
December 20, 2017
SHEETAL KUMAR Vs. STATE OF HIMACHAL PRADESH & ANOTHER
December 28, 2017
SHER SINGH Vs. STATE OF HIMACHAL PRADESH
October 3, 2017
SHIPRA SAKLANI Vs. ARUN MISHRA
September 21, 2017
SHISHI RAM Vs. PRINCIPAL SECRETARY POWER TO THE GOVERNMENT OF HIMACHAL PRADESH AND OTHERS.
March 4, 2017
SHISHU PAL Vs. STATE OF H P & OTHERS
August 10, 2017
SHIV DAYAL (SINCE DECEASED) THROUGH HIS LEGAL HEIRS Vs. STATE OF H P & OTHERS
December 22, 2017
SHIV KUMAR Vs. STATE OF HIMACHAL PRADESH
July 18, 2017
SHIV NAND SHANDIL (DECEASED) THROUGH HIS LRS VIJAY SHANDIL AND ANR Vs. H P HOUSING BOARD AND ANR
June 1, 2017
SHIV RAM Vs. STATE OF H P
September 8, 2017
SHIV RAM BALI Vs. STATE OF HIMACHAL PRADESH AND OTHERS
June 29, 2017
SHIV RAM SHARMA Vs. NARESH SHARMA
April 1, 2017
SHIV SARAN DASS Vs. RAJINDERA DEVI & OTHERS
September 5, 2017
SHRI DESH RAJ Vs. DIVISIONAL ENGINEER, TELECOM PROJECT
May 29, 2017
SHRI JAGAT RAM Vs. SHRI LACHHMI CHAND AND ANOTHER
December 15, 2017
SHRI JIWAT RAM Vs. SHRI LAL CHAND
July 6, 2017
SHRI KAMAL KANT BHATIA Vs. SHRI ROOP SINGH VERMA
March 16, 2017
SHRI LAL CHAND Vs. UNION OF INDIA
May 16, 2017
SHRI RAJ KUMAR Vs. SHRI SHAMSHER SINGH
August 2, 2017
SHRI RAJA RAM Vs. ORIENTAL INSURANCE COMPANY
April 18, 2017
SHRI RAM TRANSPORT FINANCE COMPANY LIMITED Vs. RANJEET SINGH
May 12, 2017
SHRI RAM TRANSPORT FINANCE COMPANY LTD. Vs. ROOP LAL
December 27, 2017
SHRI RANDIP SINGH Vs. IKRAM KHAN
March 3, 2017
SHRI SANTOSH KUMAR AND OTHERS Vs. SMT. SUDESH KUMARI
January 12, 2017
SHRI SAPTAN SINGH Vs. HIMACHAL ROAD TRANSPORT CORPORATION
July 17, 2017
SHRI SHER SINGH AND OTHERS Vs. SMT. BHAJNI DEVI AND OTHERS
December 28, 2017
SHRUTI Vs. BALDEV SINGH AND OTHERS
May 23, 2017
SHUBHAM VERMA Vs. STATE OF H.P.
September 4, 2017
SHYAM INDUS POWER SOLUTION PVT LTD Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD LTD
June 29, 2017
SHYAM LAL Vs. SAVITRI DEVI AND OTHERS
December 29, 2017
SHYAM LAL & OTHERS Vs. PRAVEEN VERMA & OTHERS
March 8, 2017
SHYAM LAL NEGI Vs. STATE OF HIMACHAL PRADESH
July 24, 2017
SIDHANT MALHOTRA & OTHERS Vs. H P TECHNICAL UNIVERSITY, HAMIRPUR & ANOTHER
September 6, 2017
SINGHO RAM AND OTHERS Vs. BALBIR SINGH AND OTHERS
April 12, 2017
SITA DEVI Vs. PRITHI CHAND & OTHERS
June 21, 2017
SITA RAM & ANR Vs. MADAN LAL
July 24, 2017
SITA RAM (DECEASED) THROUGH LRS Vs. ASHA DEVI AND OTHERS
January 4, 2017
SMT. ANJU Vs. SHRI RAKESH
March 6, 2017
SMT. ANJU BALA Vs. THE STATE OF HIMACHAL PRADESH AND OTHERS
January 5, 2017
SMT. KRISHNA KUMARI SURI Vs. GULZARI LAL (SINCE DECEASED THROUGH LRS)
September 21, 2017
SMT. LALITA DEVI Vs. JOGINDER SINGH & OTHERS
May 16, 2017
SMT. MADHU BALA Vs. STATE OF H.P.
September 21, 2017
SMT. MANGLA DEVI Vs. RATTAN CHAND
May 2, 2017
SMT. PRABHA KUMARI Vs. MUNICIPAL CORPORATION
December 19, 2017
SMT. PRITO DEVI Vs. PREM SINGH
May 2, 2017
SMT. RANJANA ARNOLD Vs. SH. RAJEEV SHARMA
August 18, 2017
SMT. RESHMU AND ANOTHER Vs. THE DEV MAHAPNA CO
August 30, 2017
SMT. SANTI DEVI AND OTHERS Vs. HARI RAM AND ANOTHER
March 24, 2017
SMT. SANTOSH BHATNAGAR Vs. MADAN LAL
July 12, 2017
SMT. SANTOSH KUMARI Vs. SANJEEV KUMAR
May 31, 2017
SMT. URMIL GUPTA Vs. COMMISSIONER
July 21, 2017
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
July 10, 2017
SOHAN LAL Vs. INDIRA DEVI AND OTHERS
May 11, 2017
SOHAN LAL ALIAS BHAU Vs. STATE OF HIMACHAL PRADESH
June 20, 2017
SOHAN SINGH Vs. HIMIGIRI HIRE PURCHASE LTD & OTHERS
January 6, 2017
SOM NATH Vs. GURDEV
May 8, 2017
SOM NATH Vs. STATE OF HIMACHAL PRADESH
June 29, 2017
SONAM CHOMDAN & ANOTHER Vs. RANJIT SINGH
August 11, 2017
SONIKA DEVI AND OTHERS Vs. STATE OF HP AND ANOTHER
December 7, 2017
SONU @ TASHI Vs. STATE OF HIMACHAL PRADESH
January 2, 2017
SOURAV SINGH Vs. STATE OF HIMACHAL PRADESH
July 3, 2017
SRIJAN SHARMA Vs. UNION OF INDIA AND ORS
March 17, 2017
STATE Vs. BAKSHI RAM
August 22, 2017
STATE BANK OF INDIA Vs. KISHAN CHAND AND OTHERS
April 25, 2017
STATE OF H P Vs. DEV DUTT
April 25, 2017
STATE OF H P Vs. BHIM SINGH
March 30, 2017
STATE OF H P Vs. MADAN LAL & ORS
March 30, 2017
STATE OF H P Vs. VED PRAKASH & OTHERS
March 27, 2017
STATE OF H P Vs. SARVJOT SINGH BEDI AND OTHERS
May 17, 2017
STATE OF H P Vs. BAWA SINGH
July 27, 2017
STATE OF H P Vs. VINEET KUMAR AND ORS
July 27, 2017
STATE OF H P Vs. RANBIR SINGH
June 23, 2017
STATE OF H P Vs. ROSHAN LAL AND OTHERS
June 30, 2017
STATE OF H P Vs. AJAY KUMAR AND ANR
May 29, 2017
STATE OF H P Vs. TARA CHAND AND ANOTHER
May 26, 2017
STATE OF H P Vs. RANJEET KUMAR
May 29, 2017
STATE OF H P Vs. RAM LAL
May 29, 2017
STATE OF H P Vs. DEEP KUMAR
June 14, 2017
STATE OF H P Vs. MEHAR CHAND
June 23, 2017
STATE OF H P Vs. RAMESH CHAND
March 17, 2017
STATE OF H P Vs. VIJENDER MEHRA AND ANOTHER
March 17, 2017
STATE OF H P Vs. KAMAL AND OTHERS
March 23, 2017
STATE OF H P Vs. HARI SINGH
March 22, 2017
STATE OF H P Vs. RAMESH CHAND
March 20, 2017
STATE OF H P Vs. TILAK RAJ
February 27, 2017
STATE OF H P Vs. BALKRISHAN
February 27, 2017
STATE OF H P Vs. SANT RAM AND OTHERS
December 5, 2017
STATE OF H P Vs. ANANT RAM AND OTHERS
November 1, 2017
STATE OF H P Vs. MAHINDER SINGH
March 9, 2017
STATE OF H P Vs. DHANI RAM & ANOTHER
December 1, 2017
STATE OF H P Vs. HUKAM CHAND AND ANOTHER
April 3, 2017
STATE OF H P Vs. ANISH MOHAMMAD
September 6, 2017
STATE OF H P Vs. BISHAMBHAR DASS
August 4, 2017
STATE OF H P Vs. GURNAM SINGH
July 6, 2017
STATE OF H P Vs. NARENDER CHAND
April 7, 2017
STATE OF H P Vs. SANJIV KUMAR
March 8, 2017
STATE OF H P Vs. BHAG SINGH
March 8, 2017
STATE OF H P Vs. NIKKU RAM
October 3, 2017
STATE OF H P Vs. SURESH KUMAR AND OTHERS
March 1, 2017
STATE OF H P Vs. AKHILESH KUMAR
March 1, 2017
STATE OF H P Vs. AMAN SUMAN & ANOTHER
December 12, 2017
STATE OF H P Vs. SHAMSHER SINGH
November 28, 2017
STATE OF H P Vs. MANOJ MUKHIA AND ORS
December 14, 2017
STATE OF H P Vs. NEELAM RANI & ORS
September 11, 2017
STATE OF H P Vs. GHANDARV SINGH & OTHERS
December 19, 2017
STATE OF H P Vs. PREM KUMAR @ SHEGALU RAM
August 28, 2017
STATE OF H P Vs. SANJEEV KUMAR @ DEEPU
September 12, 2017
STATE OF H P Vs. DHEERAJ KUMAR
October 23, 2017
STATE OF H P Vs. CHAIN LAL
October 10, 2017
STATE OF H P Vs. RAJ KUMAR
October 27, 2017
STATE OF H P Vs. PRADEEP KUMAR
October 25, 2017
STATE OF H P Vs. SURYA PARKASH
October 31, 2017
STATE OF H P & ANOTHER Vs. BHAGAT RAM
November 23, 2017
STATE OF H P & ANOTHER Vs. DEEPAK SAINI
December 20, 2017
STATE OF H P & ANOTHER Vs. PARDEEP KUMAR
July 6, 2017
STATE OF H P & ANOTHER Vs. SUSHANT DESHTA & OTHERS
May 3, 2017
STATE OF H P & ANOTHER Vs. RAJU RAM
July 24, 2017
STATE OF H P & ANR Vs. RAMI DEVI & ORS
August 4, 2017
STATE OF H P & ORS Vs. BHASKAR RAM
July 24, 2017
STATE OF H P & ORS Vs. LAXMI PIPES LTD
April 26, 2017
STATE OF H P & ORS Vs. GEETA RAM
July 31, 2017
STATE OF H P & OTHER Vs. NEELAM GUPTA & ANOTHER
December 18, 2017
STATE OF H P & OTHERS Vs. DHARAM SINGH
May 18, 2017
STATE OF H P & OTHERS Vs. BHOOP RAM
August 8, 2017
STATE OF H P AND ANOTHER Vs. PADMA DOLKAR
April 5, 2017
STATE OF H P AND ANOTHER Vs. HARI SINGH AND OTHERS
May 17, 2017
STATE OF H P AND ANOTHER Vs. SOBHA RAM
August 17, 2017
STATE OF H P AND ANOTHER Vs. VISHAMBRI DEVI
August 30, 2017
STATE OF H P AND ORS Vs. KESHAV RAM
August 30, 2017
STATE OF H.P. Vs. AJEET SINGH AND OTHERS
December 14, 2017
STATE OF H.P. Vs. SANJEEV KUMAR AND OTHERS
December 20, 2017
STATE OF H.P. Vs. RAGHUBIR SINGH
March 2, 2017
STATE OF H.P. Vs. PAWAN KUMAR AND OTHERS
January 4, 2017
STATE OF H.P. Vs. DR. ROHIT SHARMA
November 14, 2017
STATE OF H.P. Vs. ANUJ KUMAR & ANOTHER
January 9, 2017
STATE OF H.P. Vs. SUNIL KUMAR
June 15, 2017
STATE OF H.P. Vs. CHARAN SINGH
May 1, 2017
STATE OF H.P. Vs. SURENDER KUMAR
May 22, 2017
STATE OF H.P. Vs. DALIP KUMAR
March 1, 2017
STATE OF H.P. Vs. KEWAL SINGH
March 3, 2017
STATE OF H.P. Vs. AMAR NATH
October 6, 2017
STATE OF H.P. Vs. SUKHDEV
March 9, 2017
STATE OF H.P. Vs. KHARAK BAHADUR
December 30, 2017
STATE OF H.P. & ORS. Vs. SHRI ROSHAN LAL & ANR.
December 27, 2017
STATE OF H.P. AND OTHERS Vs. MADAN LAL AND OTHERS
December 20, 2017
STATE OF H.P. AND OTHERS Vs. LEKH RAM (DIED) THROUGH LRS & OTHERS
December 20, 2017
STATE OF HIMACHAL & ANR Vs. DEEP RAM
September 18, 2017
STATE OF HIMACHAL PRADESH Vs. DIWAN CHAND AND ANR
September 19, 2017
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
September 21, 2017
STATE OF HIMACHAL PRADESH Vs. SURJIT SINGH
October 26, 2017
STATE OF HIMACHAL PRADESH Vs. TARA CHAND
October 25, 2017
STATE OF HIMACHAL PRADESH Vs. AMAR NATH
October 12, 2017
STATE OF HIMACHAL PRADESH Vs. JEET RAM
November 25, 2017
STATE OF HIMACHAL PRADESH Vs. RAKESH KUMAR
November 22, 2017
STATE OF HIMACHAL PRADESH Vs. MUNI LAL
October 31, 2017
STATE OF HIMACHAL PRADESH Vs. MANGA MASIH
November 13, 2017
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH
November 14, 2017
STATE OF HIMACHAL PRADESH Vs. MOHIT AND OTHERS
September 12, 2017
STATE OF HIMACHAL PRADESH Vs. DEEPAK KUMAR AND ANOTHER
May 1, 2017
STATE OF HIMACHAL PRADESH Vs. KIRPA RAM & OTHERS
September 16, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
September 16, 2017
STATE OF HIMACHAL PRADESH Vs. DASS RAM ALIAS SHANKAR SINGH
September 18, 2017
STATE OF HIMACHAL PRADESH Vs. BESARIA RAM
August 30, 2017
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
September 11, 2017
STATE OF HIMACHAL PRADESH Vs. MEHAR CHAND @ NIKKA
August 18, 2017
STATE OF HIMACHAL PRADESH Vs. LOHARI RAM AND OTHERS
August 29, 2017
STATE OF HIMACHAL PRADESH Vs. RANJIT SINGH
October 18, 2017
STATE OF HIMACHAL PRADESH Vs. PARVEEN NEGI
March 15, 2017
STATE OF HIMACHAL PRADESH Vs. KAMAL THAKUR
November 24, 2017
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
January 2, 2017
STATE OF HIMACHAL PRADESH Vs. ANUVIND SOOD
July 28, 2017
STATE OF HIMACHAL PRADESH Vs. KULDEEP CHAND
July 25, 2017
STATE OF HIMACHAL PRADESH Vs. ASHWANI KUMAR & OTHERS
September 1, 2017
STATE OF HIMACHAL PRADESH Vs. KAVINDER KUMAR
March 2, 2017
STATE OF HIMACHAL PRADESH Vs. RAVINDER SINGH
November 29, 2017
STATE OF HIMACHAL PRADESH Vs. PANKAJ SAMKADIA
January 11, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. RUCHY SHARMA
May 11, 2017
STATE OF HIMACHAL PRADESH Vs. MAHINDER SINGH
May 11, 2017
STATE OF HIMACHAL PRADESH Vs. GIAN CHAND SHARMA AND ANOTHER
December 15, 2017
STATE OF HIMACHAL PRADESH Vs. KHUB CHAND
September 5, 2017
STATE OF HIMACHAL PRADESH Vs. HARVINDER SINGH & OTHERS
December 22, 2017
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
July 25, 2017
STATE OF HIMACHAL PRADESH Vs. GHANSHYAM
July 7, 2017
STATE OF HIMACHAL PRADESH Vs. PRABHAT SINGH
November 28, 2017
STATE OF HIMACHAL PRADESH Vs. LOK RAJ
June 13, 2017
STATE OF HIMACHAL PRADESH Vs. SINGHI RAM
June 28, 2017
STATE OF HIMACHAL PRADESH Vs. SHIV RAM
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. MATHURA DEVI
February 27, 2017
STATE OF HIMACHAL PRADESH Vs. RAJINDER PAL
July 12, 2017
STATE OF HIMACHAL PRADESH Vs. CHAND SINGH & OTHERS
July 6, 2017
STATE OF HIMACHAL PRADESH Vs. BALWINDER SINGH
July 17, 2017
STATE OF HIMACHAL PRADESH Vs. YASH PAL
July 19, 2017
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. RAJESH KUMAR
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. DHANI RAM
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. DILWAR SINGH
June 20, 2017
STATE OF HIMACHAL PRADESH Vs. JAGDISH CHAND
July 4, 2017
STATE OF HIMACHAL PRADESH Vs. AJAY ATWAL ALIAS DIKKY & ORS
December 30, 2017
STATE OF HIMACHAL PRADESH Vs. VINOD KUMAR AND OTHERS
March 10, 2017
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR & ANOTHER
March 16, 2017
STATE OF HIMACHAL PRADESH Vs. SHIV RAM
January 11, 2017
STATE OF HIMACHAL PRADESH Vs. SATPAL AND OTHER
January 11, 2017
STATE OF HIMACHAL PRADESH Vs. JAGDISH KUMAR
September 21, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ BHADUR AND OTHERS
October 5, 2017
STATE OF HIMACHAL PRADESH Vs. DHEERAJ KUMAR
October 23, 2017
STATE OF HIMACHAL PRADESH Vs. LAL SINGH AND ANOTHER
August 3, 2017
STATE OF HIMACHAL PRADESH Vs. TRIPTA AND OTHERS
June 13, 2017
STATE OF HIMACHAL PRADESH Vs. NARINDER KUMAR
June 14, 2017
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. AYUB MOHAMMAD
September 1, 2017
STATE OF HIMACHAL PRADESH Vs. BHUPINDER @ BHUPPI
September 1, 2017
STATE OF HIMACHAL PRADESH Vs. SANDEEP KUMAR
April 1, 2017
STATE OF HIMACHAL PRADESH Vs. CHUNI LAL & ANOTHER
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM AND ANOTHER
June 1, 2017
STATE OF HIMACHAL PRADESH Vs. SATISH SARASWATI
May 1, 2017
STATE OF HIMACHAL PRADESH Vs. MUNNI LAL
August 1, 2017
STATE OF HIMACHAL PRADESH Vs. RAN SINGH
August 2, 2017
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
January 2, 2017
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH @ GOLU AND OTHERS
June 2, 2017
STATE OF HIMACHAL PRADESH Vs. KHUB RAM
November 24, 2017
STATE OF HIMACHAL PRADESH Vs. DINESH KUMAR
December 12, 2017
STATE OF HIMACHAL PRADESH Vs. MILKHI RAM & ANOTHER
November 20, 2017
STATE OF HIMACHAL PRADESH Vs. MAHINDER KUMAR & ORS.
December 11, 2017
STATE OF HIMACHAL PRADESH Vs. BALDEV PARKASH AND ANOTHER
May 17, 2017
STATE OF HIMACHAL PRADESH Vs. DHARAM SINGH
May 23, 2017
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
May 23, 2017
STATE OF HIMACHAL PRADESH Vs. PRAVEEN KUMAR
May 19, 2017
STATE OF HIMACHAL PRADESH Vs. BISHAN DASS AND ANOTHER
May 15, 2017
STATE OF HIMACHAL PRADESH Vs. MAHESH VERMA
March 31, 2017
STATE OF HIMACHAL PRADESH Vs. BIMLA DEVI
March 31, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
April 22, 2017
STATE OF HIMACHAL PRADESH Vs. SUBHKARAN
April 22, 2017
STATE OF HIMACHAL PRADESH Vs. SANJIV KUMAR AND OTHERS
April 24, 2017
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND
April 17, 2017
STATE OF HIMACHAL PRADESH Vs. GORKHA ALIAS VIJAY KUMAR
April 12, 2017
STATE OF HIMACHAL PRADESH Vs. SHAM LAL
April 12, 2017
STATE OF HIMACHAL PRADESH Vs. SHER SINGH & ANOTHER
April 12, 2017
STATE OF HIMACHAL PRADESH Vs. ROOP LAL
April 12, 2017
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
July 24, 2017
STATE OF HIMACHAL PRADESH Vs. HARI RAM & ORS
July 24, 2017
STATE OF HIMACHAL PRADESH Vs. SATISH KUMAR AND OTHERS
July 24, 2017
STATE OF HIMACHAL PRADESH Vs. RAMAN KUMAR
July 14, 2017
STATE OF HIMACHAL PRADESH Vs. SUNIL DUTT & OTHERS
July 17, 2017
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
June 30, 2017
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR AND ANOTHER
June 21, 2017
STATE OF HIMACHAL PRADESH Vs. HOSHIAR SINGH AND ANOTHER
June 20, 2017
STATE OF HIMACHAL PRADESH Vs. RAKESH THAKUR
June 14, 2017
STATE OF HIMACHAL PRADESH Vs. ISHWAR DASS
June 12, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
May 25, 2017
STATE OF HIMACHAL PRADESH Vs. BALJIT SINGH
May 26, 2017
STATE OF HIMACHAL PRADESH Vs. ROSHAN LAL
May 26, 2017
STATE OF HIMACHAL PRADESH Vs. DHARMENDER SINGH
May 5, 2017
STATE OF HIMACHAL PRADESH Vs. SUSHEEL KUMAR
October 3, 2017
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR AND ANOTHER
May 3, 2017
STATE OF HIMACHAL PRADESH Vs. BHAGMAL
July 3, 2017
STATE OF HIMACHAL PRADESH Vs. PRAKASH CHAND
May 3, 2017
STATE OF HIMACHAL PRADESH Vs. DESH RAJ
October 4, 2017
STATE OF HIMACHAL PRADESH Vs. BHIME RAM AND ANOTHER
January 13, 2017
STATE OF HIMACHAL PRADESH Vs. LAL SINGH
November 8, 2017
STATE OF HIMACHAL PRADESH Vs. SOHAN DASS
November 7, 2017
STATE OF HIMACHAL PRADESH Vs. MAKHAN SINGH
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. SUNEEL KUMAR @ BOBBY
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. SANJIV KUMAR
January 10, 2017
STATE OF HIMACHAL PRADESH Vs. VARINDER KUMAR ALIAS RAVI
January 11, 2017
STATE OF HIMACHAL PRADESH Vs. ANIL KUMAR
November 2, 2017
STATE OF HIMACHAL PRADESH Vs. RAMESH KUMAR & OTHERS
November 3, 2017
STATE OF HIMACHAL PRADESH Vs. BIRU RAM
November 3, 2017
STATE OF HIMACHAL PRADESH Vs. BRIJ LAL AND OTHERS
December 5, 2017
STATE OF HIMACHAL PRADESH Vs. RAJU
December 5, 2017
STATE OF HIMACHAL PRADESH Vs. MANOHAR LAL
March 20, 2017
STATE OF HIMACHAL PRADESH Vs. DESH RAJ AND ANOTHER
March 20, 2017
STATE OF HIMACHAL PRADESH Vs. RANJEET SINGH & OTHERS
March 18, 2017
STATE OF HIMACHAL PRADESH Vs. HARDEV SINGH & ORS
March 15, 2017
STATE OF HIMACHAL PRADESH Vs. BHAGAT RAM
March 15, 2017
STATE OF HIMACHAL PRADESH & ANOTHER Vs. RAMESH KUMAR
May 2, 2017
STATE OF HIMACHAL PRADESH AND ANOTHER Vs. MUKESH KUMARI AND OTHERS
July 26, 2017
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SURENDER KUMAR PARMAR
August 31, 2017
STOVEKRAFT INDIA AND ORS. Vs. COMMISSIONER OF INCOME TAX
November 28, 2017
SUBHADRA KUMARI Vs. STATE OF HIMACHAL PRADESH
March 30, 2017
SUBHAR ALIAS SUBHASH CHAND Vs. JAGDISH CHAND & OTHERS
November 13, 2017
SUBHASH Vs. STATE OF HIMACHAL PRADESH
July 7, 2017
SUBHASH CHAND Vs. MUKESH CHAND
April 26, 2017
SUBHASH CHAND Vs. ISHWAR DASS
December 5, 2017
SUBHASH CHAND Vs. HPSEBL & ANOTHER
January 9, 2017
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
January 13, 2017
SUBHASH CHAND Vs. STATE OF HIMACHAL PRADESH
October 31, 2017
SUDESH KUMAR Vs. STATE OF HIMACHAL PRADESH
January 27, 2017
SUDHIR KUMAR & ANR Vs. KALPNA KUMARI
September 18, 2017
SUKH DEV Vs. STATE OF HIMACHAL PRADESH
July 12, 2017
SUMAN AGGARWAL Vs. MUNICIPAL COUNCIL AND ANOTHER
November 2, 2017
SUMEET SHARMA Vs. STATE OF HIMACHAL PRADESH
December 5, 2017
SUNANDA SHARMA Vs. D P SOOD & ANR
July 26, 2017
SUNDER LAL & OTHERS Vs. HARI DASS AND ANOTHER
September 21, 2017
SUNIL BHASIN Vs. STATE OF H P
September 21, 2017
SUNIL DUTT Vs. MOHAN LAL
April 10, 2017
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
July 24, 2017
SUNIL KUMAR Vs. RAJEEV KUMAR & OTHERS
April 1, 2017
SUNIL KUMAR Vs. STATE OF H.P.
April 27, 2017
SUNIL KUMAR & ANOTHER Vs. STATE OF H P
April 6, 2017
SUNITA Vs. NEW INDIA INSURANCE COMPANY LTD.
May 31, 2017
SUNITA CHANDEL Vs. STATE OF HIMACHAL PRADESH
February 27, 2017
SUNITA GOYAL Vs. CHAMBA MAL BHAGRA
December 22, 2017
SUNITA SHARMA Vs. STATE OF H P AND ANOTHER
December 12, 2017
SUNITA THAKUR Vs. VINOD KUMAR AND ANOTHER
January 2, 2017
SUNKA Vs. RAM DHAN
May 22, 2017
SURAJ BALI Vs. STATE OF H P AND OTHERS
October 27, 2017
SURAJ CHANDEL Vs. UNION OF INDIA
July 18, 2017
SURAJ MANI GUPTA Vs. SUNITA & OTHERS
September 12, 2017
SURAJ SHARMA Vs. RAKESH KUMAR AND ANOTHER
December 28, 2017
SURAT RAM Vs. RAMESH CHAND
May 2, 2017
SURENDER DHALTA Vs. ROSHAN LAL AND ANOTHER
July 10, 2017
SURENDER KUMAR Vs. MAST RAM & ANOTHER
February 10, 2017
SURESH KUMAR Vs. SOM NATH AND OTHERS
February 28, 2017
SURESH KUMAR Vs. STATE OF H P
May 19, 2017
SURESH KUMAR Vs. PROJU DEVI
July 7, 2017
SURESH KUMAR Vs. STATE OF HIMACHAL PRADESH
August 28, 2017
SURESH STONE CRUSHER & ORS. Vs. THE REGISTRAR, DRT-I, CHANDIGARH. & ANR.
December 30, 2017
SURINDER Vs. STATE OF HIMACHAL PRADESH
December 11, 2017
SURINDER KUMAR & ANOTHER Vs. STATE OF H P & ANOTHER
May 23, 2017
SURINDER KUMAR & OTHERS Vs. SMT.SUMATI KUMARI
December 27, 2017
SURINDER KUMAR CHAUDHARY (DECEASED) Vs. DEVINDER KUMAR CHAUDHRY AND ANOTHER
August 31, 2017
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH
December 27, 2017
SURINDER SINGH Vs. STATE OF HIMACHAL PRADESH & ANR.
November 3, 2017
SURINDER SINGH ALIAS JATU Vs. STATE OF HIMACHAL PRADESH
July 28, 2017
SURINDER SINGH AND OTHERS Vs. STATE OF H.P.
December 30, 2017
SURJEET KAUR Vs. STATE OF HIMACHAL PRADESH & OTHERS
March 20, 2017
SURJEET KUMAR Vs. STATE OF HIMACHAL PRADESH
July 17, 2017
SURJIT SINGH Vs. LAND ACQUISITION COLLECTOR, H P HOUSING AND URBAN DEVELOPMENT AUTHORITY, SHIMLA
April 6, 2017
SURJIT SINGH Vs. HARMOHINDER SINGH & OTHERS
April 12, 2017
SURYA RESORTS PVT. LIMITED Vs. THE MUNICIPAL COUNCIL & ANR
July 5, 2017
SUSHEELA Vs. INDER SINGH & ANOTHER
August 30, 2017
SUSHIL KUMAR Vs. SHAM KUMAR & OTHERS
September 21, 2017
SUSHIL KUMAR Vs. LACHHAMI CHAND AND ANOTHER
January 6, 2017
SUSHIL KUMAR & ORS. Vs. SHRI DALBIR SINGH PATHANIA & ANR.
November 23, 2017
SUSHIL KUMAR BANSAL Vs. CANTONMENT BOARD KASAULI
October 3, 2017
SUSHILA DEVI Vs. COLLECTOR LAC & OTHERS
August 11, 2017
SUSHILA DEVI Vs. ANKUR DUTT AND ANOTHER
December 11, 2017
SUSHILA SHARMA Vs. STATE OF HP AND OTHERS
May 22, 2017
SWARNA DEVI Vs. STATE OF HIMACHAL PRADESH
January 6, 2017
TAJINDER SINGH Vs. ANIL NAYYAR
October 13, 2017
TARA CHAND Vs. H.P.S.E.B.
October 23, 2017
TARA CHAND & ANR Vs. DAULAT RAM (DECEASED) & ORS
October 30, 2017
TARA CHAND & OTHERS Vs. STATE OF HIMACHAL PRADESH & OTHERS
July 4, 2017
TARA CHAND AND OTHERS Vs. MADAN LAL
April 17, 2017
TARA DEVI Vs. STATE OF HP AND OTHERS
May 12, 2017
TARA DEVI Vs. STATE OF H P & OTHERS
May 31, 2017
TARA DEVI Vs. PAWAN KUMAR
December 28, 2017
TARUN GARG Vs. STATE OF H.P.
July 20, 2017
TECHNOFAB ENGINEERING LTD Vs. HIMACHAL PRADESH POWER TRANSMISSION CORPORATION LTD
December 20, 2017
TEJ RAM Vs. STATE OF HP AND ORS.
December 30, 2017
TEJO DECEASED THROUGH LRS AMARJIT KAUR Vs. YASHPAL
December 13, 2017
TEK CHAND Vs. STATE OF HIMACHAL PRADESH
May 2, 2017
TEK SINGH AND OTHERS Vs. GANGA DEVI
December 5, 2017
THAKUR MUSHROOM PVT LTD Vs. UNION OF INDIA AND OTHERS
December 18, 2017
THE DIRECTOR HIMURJA Vs. OASIS POWER PROJECT PRIVATE LIMITED
January 10, 2017
THE HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. SMT. NARDU AND OTHERS
October 30, 2017
THE LAND ACQUISITION COLLECTOR, SHIMLA ZONE, WINTER FIELD, SHIMLA AND ANOTHER. Vs. BAHADUR SINGH AND OTHERS.
March 8, 2017
THE MUNICIPAL COUNCIL OF NALAGARH Vs. SH. BAGGA RAM (DECEASED) THROUGH HIS LRS SH. VIDYA RATTAN & ORS.
August 24, 2017
THE NEW INDIA ASSURANCE CO. LTD. Vs. SMT. LEELA DEVI AND OTHERS
January 13, 2017
THE STATE OF HIMACHAL PRADESH Vs. PRESIDING JUDGE
April 28, 2017
THE VICE-CHANCELLOR CSK KRISHI VISHVAVIDALAYA PALAMPUR Vs. SMT. SAVITRI
May 31, 2017
TILAK RAJ Vs. HIGH COURT OF HIMACHAL PRADESH & ANOTHER
November 10, 2017
TILAK RAJ & OTHERS Vs. IVY INTERNATIONAL SCHOOL & OTHERS
August 30, 2017
TILAK RAJ AND OTHERS Vs. ASHOK KUMAR
May 12, 2017
TILAK RAJ SHARMA Vs. THE LEARNED MOTOR ACCIDENT CLAIMS
December 28, 2017
TIRATH RAM Vs. SWARAN DASS
December 12, 2017
TITLU RAM Vs. DARSHNU DEVI
June 19, 2017
TRILOK CHAND & OTHERS Vs. STATE OF HP& ANOTHER
July 28, 2017
TRIPTA DEVI Vs. CHUNI LAL
April 5, 2017
TRIPTA DEVI Vs. SUB DIVISIONAL OFFICER (CIVIL) KANGRA & ANOTHER
March 14, 2017
TULA RAM Vs. PREM SINGH
March 6, 2017
TULSI RAM Vs. STATE OF H P & OTHERS
March 16, 2017
TULSI RAM Vs. CHARAN DASS
May 15, 2017
UDESH AND OTHERS Vs. MANAGING DIRECTOR AND ANOTHER
December 22, 2017
ULTRATEC PHARMACEUTICAL AND OTHERS Vs. UNION OF INDIA
May 9, 2017
UMA DUTT Vs. PAWAN KUMAR THAKUR
December 19, 2017
UMED SINGH Vs. STATE OF H P
April 18, 2017
UMESH CHAND THAKUR & OTHERS Vs. LAND ACQUISITION COLLECTOR AND OTHERS
March 29, 2017
UMESH KUMAR Vs. STATE OF HIMACHAL PRADESH
December 19, 2017
UNION OF INDIA Vs. M/S KRISHNA COAL COMPANY
April 12, 2017
UNION OF INDIA Vs. GRAPHITE COAL CO
April 12, 2017
UNION OF INDIA & OTHERS Vs. JITENDER SINGH & OTHERS
May 2, 2017
UNION OF INDIA AND OTHERS Vs. J S THAKUR
May 15, 2017
UNION OF INDIA AND OTHERS Vs. URMIL MAHAJAN AND OTHERS
November 21, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. PRAKASH CHAND AND OTHERS
March 27, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. VINOD KUMAR
June 19, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. RAJ KUMARI & OTHERS
January 3, 2017
UNITED INDIA INSURANCE LTD Vs. FULAN DEVI AND OTHERS
March 7, 2017
URMILA DEVI Vs. PRADEEP KUMAR AND ANOTHER
November 25, 2017
USHA DEVI Vs. VINOD KUMAR
July 25, 2017
UTKARSH APPARELS & ANOTHER Vs. WINNSOME TEXTILES INDUSTRIES LTD
August 2, 2017
V L SNATU Vs. STATE OF HIMACHAL PRADESH & ORS
September 22, 2017
V P MADHYAK Vs. INDER PAL & OTHERS
March 23, 2017
VAISHNAVI NEGI Vs. BHADUR SINGH
July 21, 2017
VARINDER KUMAR Vs. SUNIL KHANNA & ANOTHER
December 27, 2017
VARINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
December 12, 2017
VARINDER SINGH Vs. STATE OF HIMACHAL PRADESH
March 23, 2017
VAS DEV Vs. RAMA RANI
June 14, 2017
VED PRAKASH AND ANOTHER Vs. KRISHAN KUMAR GUPTA AND ANOTHER
August 17, 2017
VED RAM Vs. ATMA RAM AND OTHERS
August 29, 2017
VEER SINGH Vs. CENTRAL BUREAU OF INVESTIGATION, SHIMLA
March 28, 2017
VETERANS FORUM FOR TRANSPARENCY IN PUBLIC LIFE THROUGH ITS ORGANIZING SECRETARY Vs. UNION OF INDIA & ANOTHER
May 15, 2017
VIDYA DEVI AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 23, 2017
VIDYA DEVI AND OTHERS Vs. SANJAY THAKUR
June 13, 2017
VIDYA DUTT Vs. BHADRI DEVI (DIED) THROUGH LRS
December 7, 2017
VIDYA SAGAR SOOD Vs. HIR SINGH LAL & ANOTHER
December 7, 2017
VIDYA STOKES Vs. ELECTION COMMISSION OF INDIA & OTHERS
October 25, 2017
VIJAY GOYAL, DIRECTOR OF EXPRESS PROJECTS (PVT ) LTD Vs. LT COL VIVEK GUPTA
September 22, 2017
VIJAY KUMAR Vs. RAM LAL AND SONS
June 30, 2017
VIJAY KUMAR @ VIJU Vs. STATE OF HIMACHAL PRADESH
December 20, 2017
VIJAY KUMAR AND OTHERS Vs. STATE OF H P
November 23, 2017
VIJAY PATHANIA & OTHERS Vs. STATE OF H P & ANOTHER
December 16, 2017
VIJAYLAKSHMI Vs. STATE OF H.P.
November 13, 2017
VIJENDER Vs. STATE OF HIMACHAL PRADESH
December 1, 2017
VIKAS GAUTAM Vs. RAMESH KUMAR
August 8, 2017
VIKAS GAUTAM Vs. AMIT GUPTA
January 12, 2017
VIKAS GOEL Vs. DEEPTI CHANANA
August 30, 2017
VIKAS KASHYAP Vs. STATE OF H P & ANOTHER
May 25, 2017
VIKAS KUMAR & ORS Vs. STATE OF H P & ANOTHER
August 16, 2017
VIKAS SOOD AND OTHERS Vs. STATE OF HIMACHAL PRADESH AND ANOTHER
June 2, 2017
VIKAS VERMA Vs. STATE OF HIMACHAL PRADESH
December 20, 2017
VIKRAM & OTHERS Vs. STATE OF HIMACHAL PRADESH
December 22, 2017
VIKRAM SINGH AND OTHERS Vs. TOTA RAM (SINCE DECEASED) THROUGH L RS
March 29, 2017
VINAY KUMAR AND OTHERS Vs. CHANDO (SINCE DECEASED) THROUGH LRS AND OTHERS
March 10, 2017
VINEET VERMA Vs. STATE OF H P & OTHERS
May 1, 2017
VINOD KUMAR Vs. NEGI RAM & ORS
May 26, 2017
VINOD KUMAR & ANR Vs. NAVEEN KUMAR
November 28, 2017
VIPIN KUMAR Vs. STATE OF HIMACHAL PRADESH
November 29, 2017
VIPIN KUMAR AND ANOTHER Vs. PARENSNATH TIWARI AND OTHERS
April 6, 2017
VIRBHADRA SINGH (HUF) THROUGH ITS KARTA VIRBHADRA SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
October 5, 2017
VIRENDER GOPAL DUTTA & OTHERS Vs. STATE OF HIMACHAL PRADESH
April 1, 2017
VIRENDER KUMAR Vs. SANJAY KUMAR
July 24, 2017
VIRENDER SINGH Vs. STATE OF H P AND OTHERS
January 13, 2017
VISHAL PANWAR Vs. STATE OF H.P. & OTHERS
January 9, 2017
VIVEK SINGH Vs. STATE OF H P
September 22, 2017
WARYAM SINGH Vs. STATE OF HIMACHAL PRADESH
June 12, 2017
WATER MILLERS POWER COMPANY PVT LTD Vs. STATE OF H P & ORS
September 11, 2017
YADAV PATTI Vs. SUNITA KUMARI
December 6, 2017
YADVINDER SHARMA & ANR Vs. JAGDISH CHAND GUPTA & ANR
June 13, 2017
YADVINDER SINGH AND OTHERS Vs. STATE OF HIMACHAL PRADESH
September 5, 2017
YAMAN VERMA AND ANR Vs. STATE OF HIMACHAL PRADESH
November 21, 2017
YANGAIN SINGH Vs. VIJAY KUMAR
April 12, 2017
YASHPAL Vs. NARCOTICS CONTROL BUREAU
December 27, 2017
YASHPAL KANWAR Vs. UNION OF INDIA AND OTHERS
March 22, 2017
YASHWANT RAI Vs. ROSHAN LAL
July 19, 2017
YASHWANT SINGH Vs. STATE OF H.P.
June 2, 2017
YASHWANT SINGH PARMAR UNIVERSITY OF HORTICULTURE Vs. BRAHMA NAND
December 11, 2017
YEENA GUPTA Vs. STATE OF H P
December 19, 2017
YOG RAJ Vs. STATE OF H P
September 13, 2017
YOG RAJ AND OTHERS Vs. STATE OF HIMACHAL PRADESH
January 4, 2017
YOGINDER SHARMA Vs. STATE OF HIMACHAL PRADESH & ANOTHER
November 17, 2017
YOVAN LATA Vs. STATE OF HIMACHAL PRADESH
September 5, 2017