Case Index

Title
Date
"PEOPLES CAUSE", NON Vs. STATE OF HARYANA AND OTHERS
July 17, 2017
2018 189 PUNLR 756 Vs. GURBAX RAI
December 14, 2017
A K ENGINEERING WORKS, FARIDABAD Vs. SAINI FABRICATORS, FARIDABAD
December 12, 2017
A.K. BHATNAGAR Vs. STATE OF HARYANA AND OTHERS
April 27, 2017
A.K. TANGRI Vs. ORIENTAL BANK OF COMMERCE AND ANOTHER
May 11, 2017
AADIL PRABHAKAR Vs. SONU SHARMA
January 31, 2017
AADISH AGGARWAL Vs. BRIJESHWAR SWAROOP
September 12, 2017
AADISH AGGARWAL Vs. BRIJESHWAR SARUP AND OTHERS
January 13, 2017
AAKIL HUSSAIN Vs. STATE OF HARYANA
December 1, 2017
AARTI KATARIA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
May 15, 2017
AARTI MUTREJA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 12, 2017
AARTI YADAV Vs. SUBASH CHAND
August 10, 2017
AAS MOHAMAD Vs. STATE OF HARYANA AND OTHERS
February 15, 2017
AAS MOHD. Vs. STATE OF HARYANA AND OTHERS
May 18, 2017
AASH MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
May 1, 2017
AASH MOHAMMAD Vs. STATE OF HARYANA AND OTHERS
July 6, 2017
ABDUL QAYOOM DAR Vs. STATE OF PUNJAB & ANOTHER
January 18, 2017
ABDUL RAHIM KHAN AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 7, 2017
ABDUL RASHID Vs. STATE OF PUNJAB AND OTHERS
July 3, 2017
ABDUL WAHID Vs. MEHMOOD ALI AND OTHERS
January 13, 2017
ABDUS SHAKOOR Vs. STATE OF PUNJAB AND OTHERS
August 23, 2017
ABDUS SHAKOOR Vs. STATE OF PUNJAB
May 31, 2017
ABHINAV SINGH AND ANOTHER Vs. CORPORATION BANK AND ANOTHER
May 24, 2017
ADARSH KUMAR SHARMA Vs. PUNJAB & HARYANA HIGH COURT, CHANDIGARH THROUGH ITS REGISTRAR GENERAL
February 23, 2017
ADHOC USER COMMITTEE VIKRAM VIHAR Vs. ADJUTANT GENERAL AND OTHERS
April 28, 2017
ADISH SURI Vs. RICHA SURI
March 3, 2017
ADMINISTRATOR, UNION TERRITORY, CHANDIGARH Vs. SANJEEV KUMAR AND OTHERS
January 19, 2017
AJAIB SINGH Vs. STATE OF PUNJAB
June 1, 2017
AJAIB SINGH Vs. ORIENTAL INSURANCE COMPANY
July 13, 2017
AJAY Vs. STATE OF HARYANA
February 17, 2017
AJAY BHARDWAJ Vs. JYOTSNA
October 4, 2017
AJAY CHAUHAN Vs. STATE OF HARYANA
April 5, 2017
AJAY KUMAR Vs. STATE OF PUNJAB
September 29, 2017
AJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
October 31, 2017
AJAY KUMAR Vs. RANJIT KUMAR AND OTHERS
September 29, 2017
AJIT PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 21, 2017
AJIT SINGH Vs. STATE OF HARYANA
February 28, 2017
AJIT SINGH Vs. CHHATTER SINGH AND OTHERS
February 8, 2017
AJIT SINGH Vs. HARJIT KAUR
June 2, 2017
AJIT SINGH Vs. RAJINDER SINGH AND OTHERS
September 6, 2017
AJIT SINGH KUNDU Vs. STATE OF HARYANA & OTHERS
January 24, 2017
AJMER SINGH Vs. PRESIDING OFFICER AND OTHERS
January 10, 2017
AJMER SINGH Vs. STATE OF PUNJAB
November 28, 2017
AJMER SINGH Vs. KAVITA RANI AND OTHERS
February 28, 2017
AKASH CO-OP GROUP HOUSING SOCIETY LTD Vs. STATE OF HARYANA AND ANOTHER
November 14, 2017
AKHIL GARG Vs. CHANAN SINGH
April 6, 2017
AKHLAK Vs. STATE OF HARYANA
November 13, 2017
ALEP PARKASH SINGH AND OTHERS Vs. ATAMJIT SINGH AND OTHERS
October 4, 2017
ALKA @ PRACHI Vs. SANJAY @ SANJU MIDHA
July 19, 2017
ALLAHABAD BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL, DELHI AND OTHERS
April 28, 2017
ALPHA CORP. DEV. PVT. LTD. Vs. ALPHA RESIDENTS WELFARE ASSOC. (REGD.)
February 15, 2017
AMAN ALIAS KALA Vs. STATE OF HARYANA
March 31, 2017
AMAN SINGH Vs. STATE OF HARYANA AND OTHERS
March 30, 2017
AMANDEEP KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 31, 2017
AMANDEEP SINGH Vs. MALKIAT SINGH AND OTHERS
February 7, 2017
AMANDEEP SINGH Vs. JAGIR KAUR AND OTHERS
September 11, 2017
AMANDEEP SINGH ALIAS AMANDEEP SIDHU Vs. STATE OF PUNJAB AND ANOTHER
September 28, 2017
AMANDEEP SINGH SIRARI AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
September 5, 2017
AMANJOT SINGH Vs. RAJWANT KAUR
February 2, 2017
AMANJOT SINGH Vs. HARVINDER SINGH AND ANOTHER
March 8, 2017
AMANPREET SINGH Vs. PANJAB UNIVERSITY AND OTHERS
September 26, 2017
AMAR CHAND Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA & OTHERS
October 24, 2017
AMAR CHAND SHARMA AND ANOTHER Vs. PRESIDING OFFICER-CUM-DISTRICT MAGISTRATE-CUM-CHAIRMAN AND OTHERS
September 6, 2017
AMAR JEET KALRA Vs. DEEPAK GOLCHA
November 30, 2017
AMAR KAUR AND OTHERS Vs. FINANCIAL COMMISSIONER
May 9, 2017
AMAR LAL Vs. SANJEEV ARORA AND ANOTHER
February 27, 2017
AMAR NATH Vs. STATE (C.B.I.)
November 16, 2017
AMAR SINGH Vs. AJAIB SINGH
November 2, 2017
AMAR SINGH Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS
May 1, 2017
AMAR SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
March 27, 2017
AMAR SINGH AND ANOTHER Vs. STATE OF HARYANA
November 21, 2017
AMAR SINGH AND OTHERS Vs. COMMISSIONER, HISAR DIVISION AND ANOTHER
September 14, 2017
AMARJEET KAUR Vs. MUNICIPAL CORPORATION, AMBALA AND ANOTHER
May 19, 2017
AMARJEET KAUR AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
July 10, 2017
AMARJEET LAL Vs. STATE OF PUNJAB AND OTHERS
April 21, 2017
AMARJEET SINGH Vs. ASSISTANT COLLECTOR FIRST GRADE, NAKODAR, DISTRICT JALANDHAR AND OTHERS
March 8, 2017
AMARJIT Vs. STATE OF HARYANA
December 13, 2017
AMARJIT KAUR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
September 19, 2017
AMARJIT KAUR AND ANOTHER Vs. KARANVIR SINGH AND OTHERS
September 11, 2017
AMARJIT KAUR AND OTHERS Vs. CHARANJIT SINGH AND ANOTHER
November 6, 2017
AMARJIT SINGH Vs. JOGINDER SINGH AND ORS.
October 30, 2017
AMARJIT SINGH Vs. JARNAIL SINGH
April 20, 2017
AMARJIT SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
August 4, 2017
AMARJIT SINGH Vs. RACHHPAL SINGH AND ANOTHER
January 12, 2017
AMARJIT SINGH Vs. ASHA BHALLA & ORS.
August 25, 2017
AMARJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 21, 2017
AMIT CHETAL AND ANR Vs. V. RENU CHETAL AND ANR.
March 18, 2017
AMIT KUMAR Vs. SALIM KHAN
October 23, 2017
AMIT KUMAR AND ANOTHER Vs. STATE OF HARYANA
December 21, 2017
AMIT SHARMA Vs. MEENAKSHI
February 16, 2017
AMIT SHARMA AND ANOTHER Vs. RULDU SINGH AND OTHERS
December 15, 2017
AMIT SONI Vs. RANDHIR SINGH
November 2, 2017
AMITA JOSHI Vs. SANDEEP KUMAR
August 21, 2017
AMRIK KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
AMRIK SINGH Vs. DARA SINGH
November 14, 2017
AMRIK SINGH Vs. P.S.E.B., PATIALA
July 11, 2017
AMRIK SINGH Vs. MUKHTIAR SINGH
September 20, 2017
AMRIK SINGH @ JASBIR SINGH Vs. JASVIR SINGH AND OTHERS
September 12, 2017
AMRIK SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
February 7, 2017
AMRIK SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 3, 2017
AMRINDER SINGH Vs. SEERAT KAUR
May 2, 2017
AMRIT ENTERPRISES AND ANOTHER Vs. CORPORATION BANK AND ANOTHER
December 12, 2017
AMRIT KAUR AND ANOTHER Vs. GURDARSHAN SINGH AND OTHERS
November 29, 2017
AMRIT KAUR AND OTHERS Vs. VIRENDER AND OTHERS
August 1, 2017
AMRIT LAL Vs. SAVITRI AND OTHERS
June 2, 2017
ANAND KUMAR Vs. STATE OF HARYANA
November 10, 2017
ANAND KUMAR Vs. STATE OF HARYANA
February 15, 2017
ANANDI DEVI AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 2, 2017
ANANT PAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 18, 2017
ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA AND OTHERS
March 1, 2017
ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA
November 7, 2017
ANGOORI DEVI AND ANOTHER Vs. SATWINDER SINGH AND OTHERS
August 4, 2017
ANGREJ SINGH Vs. RAJINDER SINGH AND OTHERS
November 8, 2017
ANGREJ SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 11, 2017
ANGURI DEVI AND OTHERS Vs. LAKHVINDER SINGH ALIAS LAKHA AND OTHERS
January 20, 2017
ANIL AND ANOTHER Vs. STATE OF HARYANA
October 13, 2017
ANIL CHAUDHARY AND OTHERS Vs. RANJIT SINGH AND OTHERS
March 3, 2017
ANIL KAPOOR Vs. ING VYSYA BANK AND OTHERS
November 29, 2017
ANIL KUMAR Vs. ROOP KUMAR SHARMA
November 13, 2017
ANIL KUMAR Vs. BHAGWAN DASS AND OTHERS
November 21, 2017
ANIL KUMAR Vs. STATE OF PUNJAB (P&H)
September 14, 2017
ANIL KUMAR Vs. BEENA RANI
August 8, 2017
ANIL KUMAR Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK AND OTHERS
May 2, 2017
ANIL KUMAR Vs. STATE OF PUNJAB AND OTHERS
March 29, 2017
ANIL KUMAR AND ANOTHER Vs. IQBAL SINGH AND ANOTHER
November 30, 2017
ANIL KUMAR AND ANOTHER Vs. TAHIR AND OTHERS
February 17, 2017
ANIL KUMAR AND ANOTHER Vs. DILBAG RAI
April 26, 2017
ANIL KUMAR AND OTHERS Vs. UNIVERSITY GRANTS COMMISSION
May 16, 2017
ANIL SEKHRI AND ANOTHER Vs. AYUSH SEKHRI AND ANOTHER
March 9, 2017
ANIT KUMAR Vs. STATE OF HARYANA AND OTHERS
May 31, 2017
ANITA DEVI Vs. STATE OF HARYANA AND ANOTHER
November 14, 2017
ANITA DEVI AND OTHERS Vs. HARI SINGH AND ANOTHERS
November 21, 2017
ANITA RANI Vs. STATE OF HARYANA AND OTHERS
December 12, 2017
ANJALI BALI Vs. JASWINDER SINGH
February 2, 2017
ANJU AND OTHERS Vs. DEPUTY COMMISSIONER, KAITHAL AND OTHERS
July 24, 2017
ANJU KALRA Vs. KANCHAN RANI AND OTHERS
January 13, 2017
ANSHUL KUMAR TAYAL Vs. AUTHORISED OFFICER
March 14, 2017
ANUJ Vs. STATES OF HARYANA AND ANOTHER
December 8, 2017
ANUJ CHHABRA Vs. STATE OF PUNJAB
March 27, 2017
ANUJ KUMAR Vs. STATE OF HARYANA AND OTHERS
March 7, 2017
ANURADHA SABHARWAL Vs. STATE OF HARYANA AND OTHERS
December 20, 2017
ANURAG VASHISHTHA Vs. THE HARYANA FINANCIAL CORPORATION AND OTHERS
April 26, 2017
APOLLO MUNICH HEALTH INSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
May 24, 2017
ARJAN DASS AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
January 19, 2017
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
March 29, 2017
ARSHDEEP SINGH Vs. UNION TERRITORY, CHANDIGARH
March 8, 2017
ARTI DEVI Vs. PARDEEP KUMAR
July 20, 2017
ARUN KAUSHAK Vs. STATE OF HARYANA
March 28, 2017
ARUN KUMAR Vs. GURCHARAN SINGH
March 24, 2017
ARUN KUMAR VERMA Vs. STATE OF HARYANA
February 6, 2017
ARUN MAHAJAN AND ANOTHER Vs. STATE OF PUNJAB
May 5, 2017
ARUN SINGH Vs. STATE OF HARYANA
November 13, 2017
ARUNESH AGGARWAL Vs. SANDEEP SINGH AND ANOTHER
February 17, 2017
ARVIND Vs. STATE OF HARYANA AND OTHERS
September 12, 2017
ARVINDER KAUR AND ANOTHER Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
May 8, 2017
ARVINDER KAUR AND OTHERS Vs. GHEWAR CHAND VINOD KUMAR JAIN AND OTHERS
November 1, 2017
ARWINDER KAUR Vs. SUSHIL KUMAR
June 1, 2017
ASHA MALHOTRA Vs. STATE OF HARYANA
March 17, 2017
ASHA RANI Vs. COMMISSIONER, JALANDHAR DIVISION, JALANDHAR AND ANOTHER
February 8, 2017
ASHA RANI Vs. STATE OF PUNJAB
August 21, 2017
ASHA RANI AND ANOTHER Vs. VIJAY KUMAR AND OTHERS
September 28, 2017
ASHISH Vs. ARMAN ALI AND OTHERS
December 19, 2017
ASHISH Vs. STATE OF HARYANA
March 22, 2017
ASHISH CHOPRA Vs. STATE OF PUNJAB
November 7, 2017
ASHISH GOYAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 20, 2017
ASHISH GUPTA Vs. STATE OF PUNJAB
August 3, 2017
ASHISH KUMAR Vs. DIWAN CHAND
March 3, 2017
ASHOK KASHWAN Vs. GOPAL KRISHAN RAWAT
March 27, 2017
ASHOK KUMAR Vs. STATE OF PUNJAB AND OTHERS
February 15, 2017
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
July 26, 2017
ASHOK KUMAR Vs. STATE OF HARYANA AND OTHERS
September 27, 2017
ASHOK KUMAR Vs. DISTRICT COMMISSIONER-CUM-DISTRICT MAGISTRATE
July 25, 2017
ASHOK KUMAR & ORS Vs. STATE OF HARYANA AND ORS
February 28, 2017
ASHOK KUMAR AND ANOTHER Vs. LAKHWINDER SINGH
February 3, 2017
ASHOK KUMAR DHINGRA Vs. MANJU AND OTHERS
February 16, 2017
ASHOK KUMAR SACHDEVA AND ANOTHER Vs. VINOD KUMAR SACHDEVA AND OTHERS
August 1, 2017
ASHOK KUMAR TALWAR Vs. RANJIT TALWAR
November 7, 2017
ASHOK KUMAR VIRDI Vs. STATE OF PUNJAB
July 19, 2017
ASHOK MITTAL Vs. BHARAT SINGH AND OTHERS
September 5, 2017
ASHOK YADAV Vs. SUNIL KUMAR
January 23, 2017
ASHU GAUTAM ALIAS BITTU AND ANOTHER Vs. STATE OF PUNJAB
March 22, 2017
ASHWANI KUMAR Vs. RAMESH KUMAR (DECEASED) THROUGH HIS L.RS.
April 7, 2017
ASHWANI KUMAR Vs. AMARJIT KAUR
September 28, 2017
ASSA SINGH Vs. STATE OF PUNJAB AND OTHERS
March 7, 2017
ASSAM WOOD AND ALLIED PRODUCTS Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES NORTH BLOCK, NEW DELHI AND OTHERS
July 26, 2017
ASSET RECONSTRUCTION COMPANY (INDIA) LTD. Vs. STATE OF HARYANA AND OTHERS
August 18, 2017
ASSISTANT COLLECTOR OF CUS. AND C. EX., PATIALA Vs. BUTA SINGH AND COMPANY
November 21, 2017
ASSISTANT DIRECTOR OF INCOME TAX (INV) HISSAR Vs. KAUSHAL GOYAL
August 8, 2017
ASSOCIATED CEMENT COMPANIES LTD. Vs. UNION OF INDIA
March 22, 2017
ATTAR SINGH Vs. THE COMMISSIONER, ROHTAK DIVISION, ROHTAK & ORS.
February 3, 2017
ATTAR SINGH Vs. JAGDISH CHANDER AND OTHERS
September 11, 2017
ATUL SOOD AND OTHERS Vs. CHOLAMANDLAM INVESTMENT AND FINANCE COMPANY LIMITED AND OTHERS
May 30, 2017
AVJIT SAHA Vs. RAMESH KUMAR AND OTHERS
June 16, 2017
AVTAR HENRY @ AVTAR SINGH SANGHERA Vs. UNION OF INDIA AND OTHERS
February 1, 2017
AVTAR KAUR Vs. VIDYA SAGAR AND OTHERS
March 17, 2017
AVTAR KAUR Vs. HARDEV KAUR
August 31, 2017
AVTAR SINGH Vs. COMMISSIONER UNDER THE WORKMEN COMPENSATION ACT AND ASSISTANT LABOUR COMMISSIONER
July 5, 2017
AVTAR SINGH Vs. GAGANDEEP @ NEELAM
August 17, 2017
AVTAR SINGH Vs. STATE OF PUNJAB
November 3, 2017
AVTAR SINGH Vs. UNION OF INDIA AND OTHERS
October 25, 2017
AVTAR SINGH Vs. INDIAN SULPHACID INDUSTRIES LTD
December 6, 2017
AVTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
September 25, 2017
AVTAR SINGH ALIAS TARI AND ANOTHER Vs. NARCOTICS CONTROL BUREAU
March 1, 2017
AVTAR SINGH KALRA AND OTHERS Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH AND ANOTHER
March 1, 2017
AYOUDHIA PRASAD DUGGAL Vs. CAT, CHANDIGARH AND OTHERS
February 20, 2017
AZAD SINGH Vs. STATE OF HARYANA AND OTHERS
April 27, 2017
B.N.MUNJAL Vs. THE HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND OTHERS
February 22, 2017
B.S. ANANGPURIA CHARITABLE TRUST AND ANOTHER Vs. PT. B.D. SHARMA, UNIVERSITY OF HEALTH SCIENCES, ROHTAK
August 31, 2017
B.S. DANEWALIA (THROUGH LRS) Vs. STATE OF PUNJAB AND OTHERS
April 25, 2017
BABA JIT SINGH ALIAS JEET SINGH CHELA BABA AMAR SINGH (DECEASED THROUGH LRS) Vs. THE COMMISSIONER, FARIDKOT DIVISION, FARIDKOT AND OTHERS
March 23, 2017
BABA SHIHAN SINGH GILL JHALLI Vs. KULBIR SINGH
September 18, 2017
BABBU SINGH Vs. STATE OF PUNJAB
July 31, 2017
BABITA Vs. STATE OF PUNJAB AND OTHERS
November 30, 2017
BABITA RANI Vs. STATE OF PUNJAB AND OTHERS
July 21, 2017
BABITA RANI Vs. STATE OF HARYANA AND OTHERS
May 10, 2017
BABLU @ PRAMOD Vs. STATE OF HARYANA
July 14, 2017
BABU KHAN Vs. AVTAR SINGH AND OTHERS
November 20, 2017
BABU LAL Vs. SODAGARMAL
January 20, 2017
BABU LAL AND ORS. Vs. SHARWAN SINGH AND ORS.
December 11, 2017
BABU LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 16, 2017
BABU LAL THROUGH NEXT FRIEND PUNIT KUMAR (SON) Vs. SODAGARMAL (NOW DECEASED) THROUGH HIS LRS
April 7, 2017
BABU RAM KAUSHIK Vs. JAGBIR SINGH
March 1, 2017
BACHAN LAL Vs. STATE OF HARYANA & OTHERS
December 20, 2017
BACHITTAR SINGH AND OTHERS Vs. HARNEK SINGH AND ANOTHER
April 3, 2017
BACHU SINGH Vs. STATE OF HARYANA AND OTHERS
November 16, 2017
BADAN SINGH Vs. STATE OF HARYANA AND OTHERS
May 3, 2017
BAGGA SINGH Vs. STATE OF HARYANA
October 13, 2017
BAHADUR SINGH Vs. STATE OF HARYANA AND OTHERS
July 24, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. PERMANENT LOK ADALAT (PUS) & ANR.
August 11, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KAILASH DEVI AND OTHERS
December 14, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD Vs. JAL KAUR AND OTHERS
December 2, 2017
BAJRANG ALIAS HANUMAN Vs. BALWANT AND OTHERS
February 1, 2017
BAJRANG LAL AND OTHERS Vs. RAMBILAS AND OTHERS
April 5, 2017
BAKSHISH SINGH Vs. MOHINDER KAUR AND ORS
December 8, 2017
BAKSHISH SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
April 5, 2017
BAL KRISHAN FAUZDAR Vs. STATE OF HARYANA
October 30, 2017
BAL KRISHAN(DECEASED) THROUGH LRS. Vs. STATE OF PUNJAB AND ORS.
April 5, 2017
BALAJI ENTERPRISES AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
November 1, 2017
BALAK RAM AND ANOTHER Vs. BINDER KUMAR @ BALWINDER KUMAR AND ANOTHER
September 18, 2017
BALBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
January 19, 2017
BALBIR KAUR @ BIRO Vs. STATE OF PUNJAB (P&H)
November 8, 2017
BALBIR SINGH Vs. HARINDER KAUR AND ANOTHER
March 24, 2017
BALBIR SINGH Vs. STATE OF HARYANA
August 3, 2017
BALBIR SINGH Vs. HARYANA VIDUT PASARAN NIGAM LTD AND OTHERS
December 7, 2017
BALBIR SINGH Vs. M/S SHRIRAM TRANSPORT FINANCE COMPANY LTD.
February 7, 2017
BALBIR SINGH (SINCE DECEASED) THR. LRS AND OTHERS Vs. RESHAM SINGH AND OTHERS
September 12, 2017
BALBIR SINGH AND ANOTHER Vs. GURJEEVAN SINGH AND OTHERS
July 5, 2017
BALDEV KAUR Vs. OM PARKASH
May 31, 2017
BALDEV RAJ Vs. TARSEM SINGH
February 2, 2017
BALDEV RAJ CHADHA Vs. STATE OF HARYANA
July 28, 2017
BALDEV RAJ SHARMA Vs. SMT. KANTA DEVI AND OTHERS
May 2, 2017
BALDEV SINGH Vs. SHREE SANATAN DHARAM SABHA
March 22, 2017
BALDEV SINGH Vs. HUSANDIP SINGH AND OTHERS
December 20, 2017
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
December 2, 2017
BALDEV SINGH AND OTHERS Vs. KRISHAN PAL AND OTHERS
December 21, 2017
BALIHAR SINGH Vs. UNION OF INDIA AND OTHERS
August 2, 2017
BALINDER KUMAR Vs. STATE OF HARYANA
February 7, 2017
BALJEET KAUR Vs. STATE OF PUNJAB
March 29, 2017
BALJEET KAUR Vs. TARANDEEP SINGH
August 28, 2017
BALJEET SINGH Vs. HARYANA DAIRY DEVELOPMENT CO
May 5, 2017
BALJEET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 20, 2017
BALJINDER Vs. SHARDA GUPTA AND OTHERS
February 13, 2017
BALJINDER SINGH Vs. LAKHBIR SINGH AND OTHERS
May 2, 2017
BALJIT (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. SATPAL AND ANOTHER
September 7, 2017
BALJIT KAUR Vs. DALJIT SINGH AND ANOTHER
January 23, 2017
BALJIT KAUR AND ANOTHER Vs. STATE OF PUNJAB
May 12, 2017
BALJIT KAUR AND OTHERS Vs. AMAR KUMAR AND OTHERS
October 13, 2017
BALJIT SINGH Vs. STATE OF PUNJAB
June 21, 2017
BALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
October 27, 2017
BALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
May 15, 2017
BALJIT SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 7, 2017
BALJIT SINGH SUDAN Vs. STATE OF HARYANA
September 12, 2017
BALJOT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 21, 2017
BALKAR SINGH AND OTHERS Vs. STATE OF PUNJAB
December 19, 2017
BALRAJ Vs. DEN RAJ AND ANOTHER
December 12, 2017
BALRAM SHARMA Vs. THE CHAIRMAN, HARYANA STAFF SELECTION COMMISSION
April 19, 2017
BALVIR SINGH Vs. STATE OF PUNJAB
October 4, 2017
BALWAN Vs. STATE OF HARYANA
October 10, 2017
BALWAN AND OTHERS Vs. STATE OF HARYANA
December 6, 2017
BALWAN SINGH Vs. PREMO DEVI AND ANOTHER
May 16, 2017
BALWAN SINGH Vs. FINANCIAL COMMISSIONER, REVENUE, HARYANA
August 2, 2017
BALWANT SINGH Vs. STATE OF HARYANA
November 22, 2017
BALWANT SINGH Vs. FINANCIAL COMMISSIONER
July 31, 2017
BALWANT SINGH BHANDARI Vs. HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH
March 29, 2017
BALWANT SINGH GUPTA AND OTHERS Vs. THE TRIBUNAL IMPROVEMENT TRUST AND ANOTHER
February 6, 2017
BALWANT SINGH NARANG Vs. SAROJ GUPTA
February 22, 2017
BALWINDER @ DHARMINDER @ ROHIT Vs. STATE OF HARYANA AND OTHERS
April 3, 2017
BALWINDER KAUR Vs. STATE OF PUNJAB
November 17, 2017
BALWINDER KAUR Vs. RANDHHIR SINGH AND OTHERS
May 19, 2017
BALWINDER KAUR AND OTHERS Vs. KARNAIL SINGH (DECEASED) THROUGH HIS LRS
December 4, 2017
BALWINDER KUMAR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 17, 2017
BALWINDER KUMAR AND OTHERS Vs. JANAK RAJ (DECEASED) THROUGH LRS AND OTHERS
December 15, 2017
BALWINDER SINGH Vs. STATE OF PUNJAB
March 7, 2017
BALWINDER SINGH Vs. BACHAN SINGH
November 10, 2017
BALWINDER SINGH Vs. STATE OF PUNJAB & OTHERS
May 17, 2017
BALWINDER SINGH Vs. DISTRICT MAGISTRATE AND ANOTHER
September 4, 2017
BALWINDER SINGH Vs. STATE OF PUNJAB
September 25, 2017
BALWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
March 6, 2017
BALWINDER SINGH AND ANOTHER Vs. SUSHIL KUMAR AND OTHERS
November 21, 2017
BANITA @ MONA Vs. AMIT SAREEN
October 23, 2017
BANK OF INDIA Vs. THE PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
August 21, 2017
BANK OF INDIA Vs. SHRI KAILASH CHANDER AND OTHERS
December 14, 2017
BANSHIDHAR Vs. SMT. KRISHNA
November 16, 2017
BANT SINGH AND ANOTHER Vs. DIDAR SINGH AND OTHERS
December 1, 2017
BANWARI LAL Vs. SATISH KUMAR
October 23, 2017
BANWARI LAL Vs. STATE OF HARYANA
January 13, 2017
BARINDER PAL DEWETT Vs. UNION OF INDIA AND OTHERS
April 26, 2017
BARINDER SINGH Vs. SAT PAL
July 4, 2017
BARJINDER PAL DHIMAN Vs. STATE OF PUNJAB AND OTHERS
October 10, 2017
BARURAM Vs. STATE OF HARYANA
November 22, 2017
BASANT KAUR Vs. AKKI ALIAS BASANT KAUR
January 20, 2017
BASANT SINGH, PROP BASANT GENERAL STORE Vs. COMMISSIONER OF INCOME TAX, LUDHIANA (PUNJAB)
February 8, 2017
BATA INDIA LTD Vs. STATE OF HARYANA AND OTHERS
August 9, 2017
BATALA COOPERATIVE SUGAR MILLS LIMITED Vs. KANWALJIT SINGH AND OTHERS
November 9, 2017
BAWA KIRANJIT SINGH AND ANOTHER Vs. AUTHORISED OFFICER OF CANARA BANK
February 9, 2017
BCH ELECTRICS LTD Vs. SHREENATH ENTERPRISES & ANR
September 11, 2017
BELL ENTERPRISES Vs. REDINGTON (INDIA) LIMITED AND ANOTHER
January 27, 2017
BHAG CHAND Vs. RAMCHANDER
October 6, 2017
BHAGAT RAM Vs. GURMEET SINGH
September 18, 2017
BHAGAT SINGH Vs. SMT. SAVITRI AND OTHERS
March 9, 2017
BHAGAT SINGH Vs. STATE OF HARYANA
November 8, 2017
BHAGAT SINGH AND OTHERS Vs. YAD RAM AND OTHERS
November 17, 2017
BHAGU RAM Vs. SMT. SUGANI
May 16, 2017
BHAGWAN DASS Vs. JAI KISHAN AND OTHERS
February 6, 2017
BHAGWAN DASS Vs. KRISHAN CHAND AND ANOTHER
January 10, 2017
BHAGWAN DUTT Vs. STATE OF HARYANA
February 2, 2017
BHAJAN KAUR @ HARBHAJAN KAUR AND ANOTHER Vs. STATE OF PUNJAB
October 11, 2017
BHAJAN LAL AND OTHERS Vs. SHAM LAL AND OTHERS
February 2, 2017
BHAJAN SINGH Vs. SANTOKH SINGH AND OTHERS
January 11, 2017
BHAJAN SINGH Vs. KARTAR SINGH
July 26, 2017
BHAJAN SINGH Vs. NAU NIDH FINANCE LTD AND OTHERS
November 14, 2017
BHAJAN SINGH Vs. HARJIT SINGH AND ANOTHER
October 31, 2017
BHARAT SANCHAR NIGAM LIMITED AND OTHERS Vs. ROBINSON SR TOA (RETIRED) AND ANOTHER
August 8, 2017
BHARAT SAUD AND OTHERS Vs. STATE OF PUNJAB
December 2, 2017
BHARAT SINGH(DECEASED) THROUGH LRS Vs. STATE OF HARYANA THROUGH THE COLLECTOR, KARNAL
January 17, 2017
BHARPOOR SINGH AND ANOTHER Vs. LACHHMAN SINGH
January 17, 2017
BHARPUR SINGH Vs. SUKHJINDER SINGH
May 15, 2017
BHARPUR SINGH Vs. STATE OF PUNJAB & ANOTHER
January 20, 2017
BHARTHU Vs. STATE OF HARYANA
February 2, 2017
BHARTI AXA GENERAL INSURANCE CO LTD Vs. HARVINDER SINGH AND OTHERSPUNLR
November 15, 2017
BHARTI AXA GENERAL INSURANCE CO. LTD. Vs. ADITYA JAIN AND OTHERS
August 10, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LIMITED Vs. JYOTI RANI AND OTHERS
January 31, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. SMT. SANTOSH DEVI
October 30, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. JUGNI DEVI AND OTHERS
August 17, 2017
BHATERI & ORS. Vs. MAHENDER AND OTHERS
April 5, 2017
BHAVIKA VERMA Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
BHAWNA MAHAJAN Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND OTHERS
January 19, 2017
BHIM SAIN PAHUJA Vs. STATE OF HARYANA AND OTHERS
February 22, 2017
BHIM SAIN PAHUJA Vs. STATE OF HARYANA
July 5, 2017
BHIM SINGH Vs. STATE OF HARYANA AND OTHERS
November 20, 2017
BHOLA NATH MAURYA & OTHERS Vs. STATE OF PUNJAB & OTHERS
May 18, 2017
BHOLA SINGH Vs. ASHOK KUMAR
October 11, 2017
BHOLA SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
August 9, 2017
BHOO DUTT AND OTHERS Vs. DAYA RAM AND OTHERS
July 12, 2017
BHOOMI BHAWAN Vs. STATE OF PUNJAB AND OTHERS
December 21, 2017
BHUP SINGH Vs. VIJAY SINGH AND OTHERS
November 7, 2017
BHUPENDER PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 9, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB
September 22, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB
October 6, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB
March 10, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB
December 22, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB
April 26, 2017
BHUPINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
December 14, 2017
BHUPINDER SINGH @ BHINDA Vs. STATE OF PUNJAB
May 19, 2017
BHUPINDER SINGH AND ANOTHER Vs. GURDEV KAUR AND OTHERS
January 30, 2017
BIBI CHHAN KAUR COLLEGE OF NURSING, OLD CINEMA ROAD Vs. STATE OF PUNJAB AND OTHERS
March 28, 2017
BIBI JAGIR KAUR Vs. CENTRAL BUREAU OF INVESTIGATION
January 16, 2017
BIJENDER Vs. STATE OF HARYANA
January 18, 2017
BIJENDER SINGH Vs. STATE OF HARYANA
December 6, 2017
BIKRAM SINGH Vs. SATISH KUMAR
September 27, 2017
BIKRAM SINGH @ VIKRAM SINGH Vs. STATE OF HARYANA AND OTHERS
September 18, 2017
BIKRAMJEET SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
June 1, 2017
BIKRAMJIT SINGH Vs. HINDUSTAN PETROLEUM CORP. LTD. & ANR.
December 20, 2017
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
July 25, 2017
BILLU SINGH Vs. KULWANT KUMAR
October 7, 2017
BIMLA Vs. BANSI LAL AND OTHERS
December 4, 2017
BIMLA AND OTHERS Vs. RAJESH AND OTHERS
November 21, 2017
BIMLA AND OTHERS Vs. GURNINDER SINGH @ LOGHRI AND OTHERS
February 7, 2017
BIMLA DEVI Vs. RAM PHAL & OTHERSPUNLR
November 17, 2017
BIMLA DEVI Vs. DAYALO DEVI AND OTHERS
December 8, 2017
BIMLA DEVI Vs. STATE OF HARYANA (P&H)
September 15, 2017
BIMLA DEVI AND OTHERS Vs. SANTOSH RAM AND ANOTHER
December 20, 2017
BINA YADAV WIFE OF B.S. YADAV Vs. THE STATE OF HARYANA AND ANOTHER
March 20, 2017
BINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
November 22, 2017
BINDU JAIN Vs. AMARJIT SINGH DHILLON AND OTHERS
August 3, 2017
BIR SINGH (DECEASED) THROUGH HIS LRS Vs. RAVINDER SAINI AND ANOTHER
December 7, 2017
BIRBAL RAM Vs. SALOCHNA DEVI
November 21, 2017
BIRMATI & ANR Vs. OM PARKASH & ORS
December 11, 2017
BIRWATI @ BIRBETI Vs. STATE OF HARYANA
April 5, 2017
BISNE RAM @ BISHE RAM Vs. BEDO AND OTHERS
July 25, 2017
BITTA ALIAS BITU Vs. STATE OF PUNJAB
December 16, 2017
BLOCK EDUCATION OFFICER AND OTHERS Vs. KRISHAN KUMAR AND ANOTHER
February 1, 2017
BRAHAM PARKASH Vs. HARYANA STATE THROUGH COLLECTOR, GURGAON, DISTT GURGAON AND OTHERS
November 30, 2017
BRAHM DUTT Vs. SARABJIT SINGH
November 6, 2017
BRHAM PAL Vs. M/S COUNTRYWIDE PROMOTERS PVT. LTD.
September 26, 2017
BRIDGESTONE INDIA AUTOMOTIVE PRODUCTS EMPLOYEES UNION Vs. LABOUR COMMISSIONER, HARYANA
May 23, 2017
BRIG. JASBIR SINGH Vs. DISTRICT MAGISTRATE
February 21, 2017
BRIJ INDER SHARMA Vs. VIJAY KAPOOR (SINCE DECEASED)
February 15, 2017
BRIJ LAL AND ANOTHER Vs. VINOD KUMAR AND ANOTHER
September 4, 2017
BRIJ TEXTILES, DELHI Vs. STATE OF PUNJAB
September 14, 2017
BRIJENDER SINGH DHILLON Vs. STATE OF HARYANA AND OTHERS
December 4, 2017
BRIJESH Vs. AMIT
March 9, 2017
BRIJESH KUMAR Vs. STATE OF HARYANA AND OTHERS
May 1, 2017
BRIJESHWAR SWAROOP AND OTHERS Vs. ADISH AGGARWAL AND OTHERS
September 12, 2017
BRINDERJIT SINGH Vs. HARJIT SINGH
July 7, 2017
BUBLI BRAR Vs. UNION OF INDIA AND ANOTHER
September 29, 2017
BUDH RAM AND ANOTHER Vs. GRAM PANCHAYAT PIRIMANDORI AND OTHERS
October 31, 2017
BUDH RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
February 27, 2017
BUDH SINGH Vs. MOHINDER KAUR AND OTHERS
February 3, 2017
BUDHO DEVI AND OTHERS Vs. UNION OF INDIA
May 1, 2017
BUNTY ALIAS GAGANDEEP SINGH Vs. STATE OF PUNJAB
April 19, 2017
BUTA SINGH Vs. STATE OF PUNJAB
November 11, 2017
C.K. SABHARWAL Vs. STATE OF PUNJAB
March 7, 2017
CAFE COFFEE DAY Vs. AJAY KUMAR AND ORS.
March 14, 2017
CANTONMENT BOARD, FEROZEPUR CANTT Vs. RAVI KUMAR SOI AND OTHERS
March 2, 2017
CBN FOUNDATION Vs. PRESIDING OFFICER
May 15, 2017
CEMENT CORPORATION OF INDIA LTD. Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT & ORS.
November 14, 2017
CEMENT CORPORATION OF INDIA LTD. AND OTHERS Vs. M/S ASHOK PIPE UDYOG, GRAIN MARKET, CHARKHI DADRI
January 16, 2017
CENTRAL BOARD OF TRUSTEES Vs. M/S J.J. SOKHEY INDUSTRIES (TOOLS) PVT. LTD.
September 12, 2017
CHAIRMAN BHARAT PETROLEUM CORPORATION LTD. Vs. SARDAR INDER MOHAN SINGH
January 24, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, ALLAHABAD BANK Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT
February 13, 2017
CHAMAN LAL Vs. ELECTRICAL OPERATION CIRCLE AND ANOTHER
December 16, 2017
CHAMAN LAL Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
March 17, 2017
CHAMAN LAL Vs. AMARJIT KAUR
April 5, 2017
CHAMELI DEVI Vs. UNION OF INDIA
November 14, 2017
CHAMELI DEVI Vs. STATE OF HARYANA AND ORS.
January 18, 2017
CHAMKAUR SINGH Vs. RAGHBIR SINGH
January 13, 2017
CHAND SINGH Vs. STATE OF PUNJAB
November 8, 2017
CHAND SINGH Vs. STATE OF HARYANA AND OTHERS
February 7, 2017
CHANDAN KUMAR Vs. STATE OF PUNJAB
November 16, 2017
CHANDER BHAN Vs. NARESH KUMAR
February 14, 2017
CHANDER MUKHI Vs. STATE OF HARYANA & ORS.
March 27, 2017
CHANDER PAL Vs. THAN SINGH & ORS.
November 27, 2017
CHANDER SAGAR @ GHARONDA Vs. STATE OF HARYANA
January 27, 2017
CHANDER SHEKHAR Vs. STATE OF HARYANA AND OTHERS
March 8, 2017
CHANDIGARH ADMINISTRATION AND ANOTHER Vs. AJAY KUMAR
October 4, 2017
CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LTD. Vs. JAKSON ENGINEERS LTD. AND ANOTHER
March 24, 2017
CHANDIGARH INDUSTRIAL AND TOURISM DEVELOPMENT CORPORATION LTD. AND ANOTHER Vs. M/S K.B. HOTELS PVT. LTD.
August 1, 2017
CHANDIGARH SPORTS COUNCIL Vs. PROVIDENT FUND COMMISSIONER
January 19, 2017
CHANDIGARH TRANSPORT Vs. P.O.&ANR
December 22, 2017
CHARANJIT @ CHARANJIT SINGH Vs. STATE OF PUNJAB
November 6, 2017
CHARANJIT KAUR Vs. HARSIMRAN SINGH
February 1, 2017
CHARANJIT KAUR Vs. STATE OF PUNJAB
July 31, 2017
CHARANJIT KAUR AND OTHERS Vs. SATNAM SINGH AND OTHERS
October 11, 2017
CHARANJIT SINGH Vs. FINANCIAL COMMISSIONER REVENUE (APPEALS
July 25, 2017
CHARANJIT SINGH Vs. STATE OF HARYANA AND ANOTHER
July 10, 2017
CHARANJIT SINGH Vs. STATE OF PUNJAB
April 6, 2017
CHARANJIT SINGH @ GOSHA Vs. STATE OF PUNJAB
November 11, 2017
CHARANJIT SINGH DHAMI Vs. THE STATE OF PUNJAB AND ANOTHER
August 17, 2017
CHARANJIT VAID Vs. STATE OF HARYANA AND OTHERS
April 18, 2017
CHATRA Vs. KHAZANI AND ANOTHER
August 23, 2017
CHATTAR SINGH Vs. RANDHIR SINGH
November 7, 2017
CHHAJU RAM (DECEASED) THROUGH LR Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD AND OTHERS
November 21, 2017
CHHAJU SINGH SULEKH RAM Vs. BALJINDER SINGH
March 8, 2017
CHHOCHHI CO-OP L/C SOCIETY LTD JHAJJAR Vs. STATE OF HARYANA AND OTHERS
December 13, 2017
CHHOTI AND ANOTHER Vs. HEM CHAND AND OTHERS
October 10, 2017
CHHOTU RAM Vs. HEM RAJ JAIN, (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
September 26, 2017
CHHOTU RAM Vs. STATE OF HARYANA
March 23, 2017
CHIEF MANAGER, STATE BANK OF PATIALA Vs. GAURAV HANDA AND OTHERS
February 23, 2017
CHIRAG ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
January 30, 2017
CHIRANJEEV SINGH SAINI Vs. BALJIT KAUR SAGGOO
August 16, 2017
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. MANJIT KAUR AND OTHERS
March 3, 2017
CHOLAMANDLAM MS GENERAL INSURANCE CO. LTD. Vs. SUKHWINDER KAUR AND OTHERS
February 6, 2017
CHUNI LAL CHAUDHARY Vs. RAKESH BAKSHI
March 24, 2017
COGENT REALTORS PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS), GURGAON
December 20, 2017
COL B. S. GURAYA Vs. CENTRAL BUREAU OF INVESTIGATION, CHANDIGARH BRANCH, SECTOR 30, CHD.
February 20, 2017
COMMANDO CATERERS PVT. LIMITED AND ORS. Vs. SHINDER SINGH MANDAIR
July 12, 2017
COMMISSIONER CENTRAL EXCISE COMMISSIONERATE Vs. M/S IND. SWIFT LANDS LTD.
January 23, 2017
COMMISSIONER OF CENTRAL EXCISE GURGAON II Vs. HONDA MOTORCYCLE & SCOOTERS INDIA PVT LIMITED, THROUGH ITS MANAGING DIRECTOR
December 18, 2017
COMMISSIONER OF INCOME (CENTRAL), LUDHIANA Vs. M/S MBD PRINTOGRAPHICS (P) LTD. JALANDHAR
January 11, 2017
COMMISSIONER OF INCOME TAX Vs. M/S MAX INDIA LIMITED
March 8, 2017
COMMISSIONER OF INCOME TAX Vs. M/S ABHISHEK INDUSTRIES LIMITED, LUDHIANA
May 4, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. NECTAR LIFESCIENCE LIMITED
August 28, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. M/S. LORD KRISHNA CHARITABLE TRUST
July 11, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGAR Vs. INFANT JESUS EDUCATION SOCIETY
July 14, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. AMELIORATING INDIA
February 14, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. JK EDUCATION SAMITI, JKR PUBLIC SCHOOL, GOHANA
August 17, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. MAHAVIR JAIN SOCIETY (REGD ), DARESI ROAD, LUDHIANA
September 11, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. HARYANA STATE POLLUTION CONTROL BOARD, PANCHKULA
July 14, 2017
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. M/S FARIDABAD FORGING PRIVATE LIMITED
May 5, 2017
COMMISSIONER OF INCOME TAX, HISAR Vs. M/S KAPIL ROLLER FLOUR MILLS LIMITED
January 30, 2017
COMMISSIONER OF INCOME TAX, PANCHKULA Vs. M/S HARYANA STATE AGRICULTURAL MARKETING BOARD, PANCHKULA
February 20, 2017
COMMISSIONER OF INCOME TAX, PATIALA Vs. STATE BANK OF PATIALA
November 14, 2017
COMMISSIONER OF SERVICE TAX Vs. DLF GOLF RESORTS LTD.
May 3, 2017
COMMISSIONER OF SERVICE TAX, DELHI-IV Vs. RITES LTD.
April 6, 2017
COMMR. OF C. EX. & S.T., PANCHKULA Vs. POLYPLASTICS INDUSTRIES (I) PVT. LTD.
March 24, 2017
COMMUNIST PARTY OF INDIA (MARXIST LENINIST) (LIBERATION) Vs. STATE ELECTION COMMISSION, U.T.CHANDIGARH AND OTHERS
April 25, 2017
COMPTROLLER & AUDITOR GENERAL OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH & OTHERS
September 28, 2017
CONSTITUTION OF INDIA Vs. STATE OF HARYANA AND OTHERS
December 13, 2017
CT. BHUPINDER SINGH Vs. STATE OF HARYANA AND OTHERS
January 16, 2017
CT. SANJAY KUMAR Vs. STATE OF HARYANA AND ORS.
March 7, 2017
CT. SANJAY KUMAR NO.1353/KNL Vs. THE STATE OF HARYANA AND OTHERS
January 11, 2017
D A N COLLEGE OF EDUCATION FOR WOMEN, NAWANSHAHAR,(S B S NAGAR) Vs. STATE OF PUNJAB AND OTHERS
December 4, 2017
DAKSHIN HARYANA BIJLI VITRAN NIGAM AND OTHERS Vs. MOHD. QAYUM KHAN AND ANOTHER
February 7, 2017
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD & ANOTHER Vs. PERMANENT LOK ADALAT PUBLIC UTILITY SERVICES & ANOTHER
January 11, 2017
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER Vs. MOHER SINGH
February 14, 2017
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD. AND OTHERS Vs. JASWANT @ JAIBIR
August 30, 2017
DAL CHAND AND ANOTHER Vs. STATE OF HARYANA
March 9, 2017
DALBIR SINGH Vs. STATE OF HARYANA
October 11, 2017
DALIP KUMAR Vs. BAKSHISH SINGH
October 24, 2017
DALIP KUMAR JHA Vs. STATE OF PUNJAB
July 5, 2017
DALIP SINGH (DECEASED THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
October 23, 2017
DALIP SINGH AND ANOTHER Vs. GRAM PANCHAYAT, VPO CHIRI, THROUGH ITS SARPANCH
December 5, 2017
DALJEET KAUR Vs. AVTAR SINGH
September 19, 2017
DALJEET KAUR Vs. HARYANA VIDYUT PARSARAN NIGAM LIMITED AND OTHERS
February 2, 2017
DALJEET SINGH Vs. MUNICIPAL COMMITTEE, AMRITSAR
April 21, 2017
DALJIT KAUR MANGAT Vs. SURINDER SINGH SANDHU
November 16, 2017
DALJIT SINGH Vs. KULWANT RAI & SONS
March 16, 2017
DALJIT SINGH Vs. SARABJIT KAUR
April 20, 2017
DANISH SANDHU Vs. DEPUTY COMMISSIONER-CUM-DISTRICT MAGISTRATE
August 1, 2017
DARA SINGH Vs. STATE OF PUNJAB
December 2, 2017
DARA SINGH Vs. STATE OF HARYANA
January 12, 2017
DARBARA SINGH Vs. STATE OF PUNJAB AND OTHERS
October 10, 2017
DARBARA SINGH Vs. NIHAL KAUR
November 16, 2017
DARBARA SINGH @ BARA Vs. MALKIAT KAUR AND OTHERS
July 12, 2017
DARSHAN KUMAR JAIN Vs. REGISTRAR GENERAL OF SOCIETIES, HARYANA AND OTHERS
October 26, 2017
DARSHAN LAL Vs. MALKIAT SINGH
March 22, 2017
DARSHAN LAL Vs. AMIT GUPTA AND ANOTHER
August 4, 2017
DARSHAN SINGH Vs. PUNJAB STATE POWER CORPORATION LTD.
January 11, 2017
DARSHAN SINGH Vs. CANARA BANK
April 6, 2017
DARSHAN SINGH Vs. STATE OF PUNJAB
February 21, 2017
DARSHAN SINGH Vs. STATE OF PUNJAB
November 24, 2017
DARSHAN SINGH Vs. PSPCL
September 12, 2017
DARSHAN SINGH Vs. HARPREET SINGH
November 28, 2017
DARSHAN SINGH Vs. STATE OF PUNJAB (PUNJAB AND HARYANA)
September 26, 2017
DARSHAN SINGH Vs. GORA LAL
October 6, 2017
DARSHAN SINGH Vs. BALJIT SINGH SODHI AND OTHERS
December 13, 2017
DARSHAN SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA AND OTHERS
March 24, 2017
DARSHAN SINGH AND OTHERS Vs. HARBANS KAUR AND OTHERS
May 26, 2017
DARSHAN SINGH AND OTHERS Vs. GURMEET SINGH
November 7, 2017
DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 8, 2017
DARSHAN TYAGI Vs. H.D.F.C. BANK LIMITED AND OTHERS
February 1, 2017
DARSHANA DEVI Vs. STATE OF HARYANA
November 17, 2017
DATA RAM Vs. TATA AIG GENERAL INSURANCE CO. LTD.
August 24, 2017
DAULAT RAM Vs. STATE OF PUNJAB AND OTHERS
July 4, 2017
DAULAT SINGH Vs. UNION OF INDIA & OTHERS
March 7, 2017
DAV COLLEGE TRUST AND MANAGEMENT SOCIETY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 30, 2017
DAVINDER SINGH Vs. STATE OF PUNJAB AND ORS
December 22, 2017
DAVINDER SINGH AND OTHERS Vs. HARYANA PUBLIC SERVICE COMMISSION AND ANOTHER
December 11, 2017
DAVINDER SINGH DECEASED THROUGH LRS Vs. PRESIDING OFFICER AND OTHERS
March 22, 2017
DAYA NAND Vs. STATE OF HARYANA AND OTHERS
March 23, 2017
DAYA NAND YADAV Vs. FINANCIAL COMMISSIONER AND OTHERS
May 11, 2017
DAYAL SINGH Vs. STATE OF PUNJAB
May 5, 2017
DAYALBAGH SPINNING & WEAVING MILLS Vs. THE GOVT. OF PUNJAB AND OTHERS
September 7, 2017
DAYANAND MEDICAL COLLEGE AND HOSPITAL MANAGING SOCIETY, LUDHIANA Vs. DEBTS RECOVERY APPELLATE TRIBUNAL AND OTHERS
April 20, 2017
DAYAWANTI Vs. STATE OF HARYANA
February 21, 2017
DCM ENGINEERING PRODUCTS Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, JALANDHAR AND ANOTHER
April 21, 2017
DCM TEXTILES, HISAR Vs. STATE OF HARYANA
February 1, 2017
DCM TEXTILES, HISSAR AND ANR. Vs. UNION OF INDIA AND ORS.
February 23, 2017
DEEPAK Vs. STATE OF HARYANA
May 5, 2017
DEEPAK AGGARWAL Vs. STATE OF HARYANA
August 31, 2017
DEEPAK BUILDERS THROUGH ITS AUTHORIZED PARTNER SH. DEEPAK SINGAL Vs. UNION OF INDIA AND OTHERS
August 4, 2017
DEEPAK KUMAR Vs. STATE OF HARYANA & OTHERS
September 13, 2017
DEEPAK KUMAR Vs. STATE OF HARYANA
October 3, 2017
DEEPAK KUNDU AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 12, 2017
DEEPJOT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 15, 2017
DELHI FINANCIAL CORPORATION Vs. PURSHOTTAM DASS GARG AND OTHERS
January 10, 2017
DERA SAMADH BABA VIAPI Vs. RAM PIARI AND OTHERS
February 1, 2017
DES RAJ Vs. STATE OF HARYANA
March 24, 2017
DES RAJ Vs. STATE OF HARYANA
May 8, 2017
DES RAJ GARG AND OTHERS Vs. SHIV KUMAR @ HARWINDER SINGH AND OTHERS
September 28, 2017
DEV PARKASH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL JALANDHAR
July 18, 2017
DEV RAJ Vs. ABDUL GAFOOR AND ORS.
May 17, 2017
DEV RAJ AND OTHERS Vs. BAJ SINGH AND OTHERS
September 27, 2017
DEVENDER @ DEV DUTT Vs. STATE OF HARYANA
May 31, 2017
DEVENDER MOHAN Vs. THE PRESIDING OFFICER LABOUR COURT, AMBALA
January 13, 2017
DEVENDER YADAV @ KALU AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 3, 2017
DEVI BAI Vs. NARINDER KUMAR AND OTHERS
August 9, 2017
DEVI LAL AND OTHERS Vs. THE FINANCIAL COMMISSIONER AND OTHERS
July 28, 2017
DEVINDER KUMAR Vs. DIRECTOR MEDICAL EDUCATION AND RESEARCH, HARYANA AND OTHERS
August 16, 2017
DEVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 10, 2017
DEVINDER SINGH Vs. PARAMJIT SINGH
October 12, 2017
DEVINDER SINGH @ KAKA Vs. STATE OF PUNJAB
December 6, 2017
DEVSARIA FILLING STATION KALANAUR Vs. VNR AUTO LOGISTICS
May 5, 2017
DHAN SINGH Vs. PUSHKAR
March 23, 2017
DHAN SINGH AND ORS. Vs. RAJINDER AND ORS.
February 2, 2017
DHARAM PAL Vs. MOHINDER SINGH
March 28, 2017
DHARAM SINGH Vs. LABH SINGH AND OTHERS
July 17, 2017
DHARAM SINGH AND OTHERS Vs. PHOOL SINGH AND OTHERS
August 9, 2017
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
December 6, 2017
DHARAMBIR Vs. STATE OF HARYANA AND OTHERS
November 28, 2017
DHARAMBIR Vs. STATE OF HARYANAPUNLR
December 5, 2017
DHARAMBIR AND OTHERS Vs. STATE OF HARYANA
August 4, 2017
DHARAMPAL Vs. SATISH KHATANA AND OTHERS
February 13, 2017
DHARAMPAL Vs. STATE OF HARYANA
May 1, 2017
DHARAMVEER MAINI & OTHERS Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
August 23, 2017
DHARAMVEER SINGH Vs. STATE OF HARYANA AND OTHERS
November 16, 2017
DHARMINDER SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA AND OTHERS
May 5, 2017
DHARMPAL Vs. COLLECTOR, JHAJJAR
July 18, 2017
DHARWANT SINGH Vs. NARINDER KAUR
April 26, 2017
DHBVNL AND ANOTHER Vs. FORUM FOR REDRESSAL OF CONSUMER GRIEVANCES AND ANOTHER
February 15, 2017
DHEERAJ KUMAR @ SONU Vs. STATE OF PUNJAB
November 27, 2017
DHIAN SINGH AND OTHERS Vs. MOHINDER SINGH AND OTHERS
October 26, 2017
DHIANA Vs. KAMLESH RANI AND ANOTHER
February 28, 2017
DHIRA SINGH AND ANOTHER Vs. STATE OF PUNJAB
March 2, 2017
DHRUV CHOWFLA Vs. PANJAB UNIVERSITY
September 8, 2017
DIGVIJAY SINGH Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCE AND OTHERS
October 12, 2017
DILBAG Vs. SMT. SUSHILA
May 9, 2017
DILBAG @ BAGGA Vs. STATE OF HARYANA
February 14, 2017
DILBAG SINGH Vs. STATE OF HARYANA AND OTHERS
December 12, 2017
DILBAG SINGH Vs. STATE OF PUNJAB & OTHERS
January 12, 2017
DILBAG SINGH AND OTHERS Vs. VINOD KUMAR AND OTHERS
July 20, 2017
DINESH Vs. STATE OF HARYANA
November 3, 2017
DINESH Vs. STATE OF HARYANA
April 26, 2017
DINESH KOTWAL Vs. ANJU KOTWAL
April 6, 2017
DINESH KUMAR Vs. SHEELA DEVI AND ANOTHER
September 22, 2017
DINESH KUMAR AND ANOTHER Vs. STATE OF HARYANA
May 1, 2017
DIRECTOR HIGHER EDUCATION, CHANDIGARH ADMINISTRATION, SECTOR 9, CHANDIGARH. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH & OTHERS
December 20, 2017
DIRECTOR MARKETING BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS Vs. VIPIN SUKHIJA
June 16, 2017
DIRECTOR, POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH, SECTOR 12, CHANDIGARH Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX (APPEALS), CHANDIGARH AND OTHERS
November 1, 2017
DISTRICT AYURVEDIC OFFICER Vs. RAM RATTI & ANOTHER
March 23, 2017
DIVISIONAL FOREST OFFICER Vs. DULLA RAM AND ANOTHER
January 17, 2017
DIVISIONAL FOREST OFFICER, TERRITORIAL, FOREST DIVISION, FATEHABAD Vs. RAM KUMAR AND ANOTHER
March 28, 2017
DIVYA AHLAWAT Vs. UNION OF INDIA
March 9, 2017
DIVYA JYOTI Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
February 14, 2017
DIVYA JYOTI JAGRATI SANSTHAN Vs. STATE OF PUNJAB
April 19, 2017
DIVYA SETHI Vs. STATE OF PUNJAB
May 25, 2017
DIWANSHU SHARMA Vs. STATE OF PUNJAB
October 30, 2017
DIYA SAINI AND OTHERS Vs. UNION OF INDIA
February 6, 2017
DR. (MRS.) URMIL RANI Vs. STATE OF HARYANA AND OTHERS
January 20, 2017
DR. ABHIJIT RAMDAS ROZATKAR Vs. STATE OF HARYANA AND OTHERS
November 8, 2017
DR. ANANT RAM JANTA HOSPITAL, BARWALA Vs. STATE OF HARYANA AND ANOTHER
November 7, 2017
DR. ARUN KANT Vs. REKHA TANWAR
May 11, 2017
DR. AVTAR SINGH KHARA Vs. CHANDIGARH GOLF CLUB THROUGH ITS HONY. SECRETARY AND OTHERS
January 27, 2017
DR. BASANT KUMAR SHARMA Vs. PANJAB UNIVERSITY
March 15, 2017
DR. BIRENDRA SINGH KAPOOR Vs. CHANCELLOR, PUNJABI UNIVERSITY AND OTHERS
April 21, 2017
DR. CHANDAN JAIN AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 4, 2017
DR. D.D. GAUR Vs. UNION OF INDIA & OTHERS
February 22, 2017
DR. DEEPINDER SINGH Vs. STATE OF PUNJAB
May 4, 2017
DR. GURMAIL SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 13, 2017
DR. JITENDER KUMAR JAKHAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 9, 2017
DR. KANCHAN BALA Vs. STATE OF HARYANA AND OTHERS
October 10, 2017
DR. KANSHI NATH VERMA AND ANOTHER Vs. SUB DIVISIONAL OFFICER (CIVIL)
March 8, 2017
DR. KANWALJIT SINGH Vs. SHRI GURU RAM DASS HOSPITAL CHARITABLE TRUST
August 23, 2017
DR. KHIMIT JAIN AND OTHERS Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH AND ANOTHER
January 27, 2017
DR. MAM CHAND GOEL Vs. STATE OF HARYANA AND OTHERS
January 20, 2017
DR. MOHINDER KUMAR Vs. PUNJAB AND HARYANA HIGH COURT THROUGH REGISTRAR GENERAL
April 24, 2017
DR. NARENDER SONI Vs. STATE OF HARYANA AND OTHERS
May 9, 2017
DR. NIRJA KAPOOR Vs. PERMANENT LOK ADALAT
August 9, 2017
DR. P.P. MEHTA (SINCE DECEASED THROUGH HIS LRS) Vs. STATE OF HARYANA AND OTHERS
February 3, 2017
DR. RAJ BAHADUR SINGH AND OTHERS Vs. MEDICAL COUNCIL OF INDIA AND OTHERS
March 15, 2017
DR. RAJASRI BHATTACHARYYA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
September 28, 2017
DR. RAJESH VERMA Vs. VINOD GUPTA
March 23, 2017
DR. RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
January 30, 2017
DR. RICHA KANSAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 22, 2017
DR. SAHIB SINGH & SONS Vs. CHANDIGARH ADMINISTRATION, UT, CHANDIGARH AND ORS.
April 21, 2017
DR. SANJIV KAUSHAL Vs. STATE OF HARYANA
November 7, 2017
DR. SONIA KURUVILLA Vs. DR. SIMON CHAUDHARY
November 3, 2017
DR. VIJAY KHER Vs. BISHAN SINGH
July 12, 2017
DR. VIRENDER SINGH, PROFESSOR Vs. STATE OF HARYANA AND OTHERS
July 4, 2017
DR. VIRENDER WALIA Vs. GURMIT SINGH @ MEENA AND ORS.
October 25, 2017
DULARI DEVI AND OTHERS Vs. UNION OF INDIA
January 31, 2017
DYAL SINGH Vs. SUKHDEV SINGH AND ANOTHER
April 28, 2017
DYNAMIC CONTINENTAL PVT LTD Vs. ARVINDER SINGH AND ANOTHER
March 23, 2017
EASI RAMESH KUMAR Vs. STATE OF HARYANA AND OTHERS
October 25, 2017
EDUCATION BOARD DEVI SAHAI SANATAN DHARAM HIGHER SECONDARY SCHOOL Vs. RAJ KUMAR AND OTHERS
December 20, 2017
EHC BALBIR SINGH Vs. STATE OF HARYANA AND OTHERS
November 6, 2017
EHC INSPECTOR SINGH Vs. STATE OF HARYANA
May 3, 2017
EHC MAHENDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 13, 2017
EHC SURENDER AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
September 13, 2017
EKTA Vs. BEJINDER KUMAR
May 8, 2017
EMPLOYEES PROVIDENT FUND COMMISSIONER Vs. JAGDISH KUMAR
July 14, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION, BATHINDA (PUNJAB) AND ANOTHER Vs. M/S. ARIHANT SPINNING MILLS AND ANOTHER
January 12, 2017
EMU LINES PVT LTD Vs. R P SINGH
November 17, 2017
ENVIRONMENT AND HEALTH PROTECTION SOCIETY, PUNJAB (REGD.) Vs. STATE OF PUNJAB AND OTHERS
May 11, 2017
ER. MOHINDER PAL GARG AND ORS. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ORS.
May 1, 2017
ERA SOOD Vs. SHRI ACHLESHWAR MAHADEV, GIAN PANTHI SEWA MANDAL AND OTHERS
December 19, 2017
ESHVITA BHADOO Vs. STATE OF PUNJAB AND OTHERS
July 11, 2017
ESTATE OFFICE, & ANOTHER Vs. RAKSHA DEVI MAHAJAN
September 21, 2017
ESTATE OFFICER, U.T., CHANDIGARH Vs. PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES)
July 18, 2017
EX. CONSTABLE MOHINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 7, 2017
EX. HGV SHER SINGH Vs. UNION OF INDIA
May 2, 2017
EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT Vs. MOHINDER SINGH
May 15, 2017
EXECUTIVE ENGINEER, SHAH NAHAR EXTN., CIVIL DIVISION, HOSHIARPUR, PUNJAB Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
December 11, 2017
EXECUTIVE ENGINEER, SIWANI CANAL DEVELOPMENT DIVISION, BHIWANI Vs. DHARMBIR & OTHERS
March 15, 2017
EXECUTIVE ENGINEER/DEPUTY GENERAL MANAGER, SUB URBAN DIVISION DHBVNL, BHIWANI AND ANOTHER Vs. SMT. PRIYANKA AND OTHERS
February 1, 2017
FAKRIDIN @ FAJAR Vs. BILLU GUPTA AND OTHERS
December 20, 2017
FATEH SINGH Vs. SOURABH SIKSHA SAMITI AND OTHERS
May 11, 2017
FATIMA BIBI AND ANOTHER Vs. STATE OF PUNJAB ETC
March 16, 2017
FEROZ AND ANOTHER Vs. THE DISTRICT MAGISTRATE, U.T. CHANDIGARH AND ANOTHER
February 2, 2017
FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF HARYANA Vs. JAGDISH CHAND GARG
May 11, 2017
FIRDOSH AND OTHERS Vs. M/S. DELHI BARODA ROAD CARRIERS PVT. LTD. AND OTHERS
February 7, 2017
FOOD CORPORATION OF INDIA Vs. SHRI SWARAN SINGH
December 14, 2017
FOOD CORPORATION OF INDIA Vs. THE PRESIDING OFFICER AND OTHERS
January 20, 2017
FOOD CORPORATION OF INDIA Vs. STATE OF PUNJAB AND ANOTHER
August 2, 2017
FOOD CORPORATION OF INDIA AND OTHERS Vs. M/S. WALAITI RAM AMAR NATH, COMMISSION AGENTS
January 11, 2017
FRANCIS THOMAS Vs. CENTRAL BUREAU OF INVESTIGATION
October 7, 2017
FRIANK MOSES Vs. U.T. OF CHANDIGARH
May 26, 2017
FUTURA SUGARCANE PVT. LIMITED Vs. STATE OF HARYANA (P&H)(DB)
August 8, 2017
FUTURE GENERAL INDIA INSURANCE CO.LTD. @ FUTURE GENERAL INSURANCE CO. LTD. Vs. REKHA AND OTHERS
July 17, 2017
G.R.L. ENGINEERS Vs. STATE OF HARYANA AND ANR.
February 1, 2017
GADDI PARAM HANS SWAMI HIRA NAND JI AND ANOTHER Vs. JOGINDER SINGH @ YOGESHWAR NAND @ JOGESHWAR NAND AND OTHERS
April 3, 2017
GAGANDEEP SINGH AND OTHERS Vs. BAR COUNCIL OF INDIA AND ORS.
March 29, 2017
GAJENDER Vs. OMPAL AND ANOTHER
April 24, 2017
GAJRAJ Vs. SUBEY SINGH
February 13, 2017
GAJRAJ AND ANOTHER Vs. RAVI KUMAR AND OTHERS
May 26, 2017
GANESH DASS Vs. SMT. AMINA AND OTHERS
September 26, 2017
GANGA BISHAN Vs. AJIT SINGH AND OTHERS
December 5, 2017
GANNU AND ANOTHER Vs. STATE OF PUNJAB
May 26, 2017
GANPATI HEGDE Vs. DILPREET SINGH SAINI
May 8, 2017
GARIB SINGH Vs. UNION OF INDIA & OTHERS
May 11, 2017
GAURAV GAUR Vs. STATE OF HARYANA AND ORS.
March 7, 2017
GAURAV GOEL Vs. RAMJI DASS AND OTHERS
October 30, 2017
GAURAV KUMAR @ JOLLY Vs. SUNITA @ SANEHA @ SONU
August 21, 2017
GAURAV KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
January 19, 2017
GAURAV MAHAJAN Vs. HDFC BANK LTD.
April 6, 2017
GAURI SHANKAR Vs. STATE OF PUNJAB
August 8, 2017
GAUTAM MALHOTRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 11, 2017
GEETA DEVI AND OTHERS Vs. NIKHIL KOTIBHASKAR AND OTHERS
November 15, 2017
GEETA RANI Vs. JOGINDER SINGH
April 6, 2017
GENERAL MANAGER, HARYANA ROADWAYS DEPOT, AMBALA CITY AND ANOTHER Vs. JOGINDER SINGH AND OTHERS
December 1, 2017
GEOXA STEELS PRIVATE LIMITED AND ANOTHER Vs. UNION OF INDIA AND OTHERS
October 11, 2017
GHUMAN SINGH Vs. TARA SINGH
February 28, 2017
GIAN CHAND Vs. MUNICIPAL CORPORATION, CHANDIGARH AND OTHERS
July 27, 2017
GIAN KAUR Vs. STATE OF PUNJAB
January 24, 2017
GIAN KAUR Vs. STATE OF PUNJAB
August 9, 2017
GIAN SAGAR MEDICAL COLLEGE AND HOSPITAL & ANR. Vs. STATE OF PUNJAB AND ORS.
June 13, 2017
GIAN SINGH Vs. ADDITIONAL DEPUTY COMMISSIONER AND ANOTHER
August 21, 2017
GIAN SINGH AND OTHERS Vs. DEVINDER AND OTHERS
September 4, 2017
GLOBAL FACILITIES, LANDRAN, SAS NAGAR Vs. STATE OF PUNJAB AND OTHERS
September 27, 2017
GOBIND GUPTA Vs. RITU CHOPRA
March 15, 2017
GOBIND SINGH @ GOBIND SINGH KHANNA Vs. PAPPU AND OTHERS
September 20, 2017
GODREJ & BOYEE MANUFACTURING CO LIMITED Vs. UNION OF INDIA AND ANOTHER
March 3, 2017
GOLD FIELD SHIKSHA SANSTHA Vs. ALLAHABAD BANK
August 3, 2017
GOLDEN LAND AND DEVELOPMENT (INDIA) LTD Vs. JOINT SUB REGISTRAR, AHMEDABAD AND OTHERS
November 10, 2017
GOMA DEVI Vs. MAHIPAL
December 11, 2017
GOPAL CHAND Vs. STATE OF HARYANA AND OTHERS
January 20, 2017
GOPI RAM AND OTHERS Vs. SAJJAN SINGH AND OTHERS
January 24, 2017
GOVIND Vs. STATE OF HARYANA
November 20, 2017
GRAM PANCHAYAT Vs. GURMAIL SINGH
January 9, 2017
GRAM PANCHAYAT BHANDERI Vs. STATE OF HARYANA AND OTHERS
February 7, 2017
GRAM PANCHAYAT FATEHPUR Vs. STATE OF PUNJAB AND OTHERS
October 26, 2017
GRAM PANCHAYAT KOTLA NIHANG AND OTHERS Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB, CHANDIGARH AND OTHERS
October 3, 2017
GRAM PANCHAYAT VILLAGE DHARAMGARH @ KATHGARH Vs. STATE OF PUNJAB
March 23, 2017
GRAM PANCHAYAT VILLAGE DINGAR MAJRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 10, 2017
GRAM PANCHAYAT VILLAGE NURPUR BET Vs. STATE OF PUNJAB
May 22, 2017
GRAM PANCHAYAT VILLAGE SHAHPUR DOGRA/KOLLIANWAL Vs. DIRECTOR OF LAND RECORD JALANDHAR AND OTHERS
October 24, 2017
GRAM PANCHAYAT, LAMME Vs. JOINT DEVELOPMENT COMMISSIONER (IRD)
November 1, 2017
GRAM PANCHAYAT, VILLAGE BALONGI Vs. STATE OF PUNJAB AND OTHERS
July 19, 2017
GRAND WINDSOR RESORTS LIMITED Vs. CENTRAL BOARD OF TRUSTEES
July 19, 2017
GUDDI AND OTHERS Vs. LALITA AND ANOTHER
September 1, 2017
GUDDI DEVI AND OTHERS Vs. PALA RAM AND OTHERS
September 19, 2017
GUFRAN ALI ALIAS GOOFAR ALI Vs. NAVNIT KUMAR AND OTHERS
August 25, 2017
GULAB SINGH Vs. BOARD OF GOVERNORS
July 26, 2017
GULAB SINGH Vs. STATE OF HARYANA & OTHERS
July 18, 2017
GULAB SINGH Vs. HUKAM SINGH AND OTHERS
August 2, 2017
GULABJIT SINGH Vs. STATE OF HARYANA AND OTHERS
March 21, 2017
GULDIN Vs. FINANCIAL COMMISSIONER
May 25, 2017
GULSHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM LABOUR COURT HISAR
May 12, 2017
GULSHAN DHALL Vs. SUBHASH CHANDER AND ANOTHER
April 6, 2017
GULSHAN KUMAR SHARMA Vs. THE NATIONAL TEXTILE CORPORATION & ANOTHER
March 29, 2017
GULSHAN KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
May 5, 2017
GULSHAN RAI JAIN-II Vs. EXECUTIVE ENGINEER, HOUSING BOARD, HARYANA, GURGAON AND ANR
November 29, 2017
GULZAR SINGH Vs. STATE OF PUNJAB AND OTHERS
January 27, 2017
GUNVEEN Vs. PRABHJOT SINGH
January 27, 2017
GURBACHAN KAUR Vs. STATE OF PUNJAB
August 23, 2017
GURBAKSH KAUR Vs. JOINT DEVELOPMENT COMMISSIONER
March 27, 2017
GURBAKSH SINGH AND OTHERS Vs. BUTA SINGH AND OTHERS
July 25, 2017
GURBAX KAUR AND ANOTHER Vs. BACHAN SINGH AND OTHERS
February 15, 2017
GURBAX SINGH Vs. HARMINDERJIT SINGH ALIAS BOBBY CHOUDHRY
June 16, 2017
GURBAX SINGH Vs. SHIROMANI GURUDWARA PRABANDHAK COMMITTEE & OTHERS
February 23, 2017
GURBAX SINGH Vs. SARWAN SINGH AND OTHERS
July 4, 2017
GURBIRINDER SINGH CHAHAL Vs. HARYANA URBAN DEVELOPMENT AUTHORITY(HUDA)
December 4, 2017
GURCHARAN KAUR Vs. TARLOK SINGH AND OTHERS
December 4, 2017
GURCHARAN SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, MOHALI & OTHERS
March 2, 2017
GURCHARAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 7, 2017
GURDAYAL SINGH ARORA Vs. DARSHANA ARORA
June 1, 2017
GURDEEP KAUR Vs. MANJIT KAUR
November 17, 2017
GURDEEP KAUR Vs. STATE OF PUNJAB AND OTHERS
April 27, 2017
GURDEEP NATH Vs. STATE OF PUNJAB
November 8, 2017
GURDEEP SINGH Vs. JOGA SINGH
March 8, 2017
GURDEEP SINGH Vs. KULWANT SINGH AND OTHERS
March 27, 2017
GURDEEP SINGH Vs. STATE OF HARYANA
December 7, 2017
GURDEEP SINGH & OTHERS Vs. SUB DIVISIONAL MAGISTRATE-CUM-PRESIDING OFFICER, MAINTENANCE TRIBUNAL, SAMANA & ANR
November 29, 2017
GURDEV KAUR Vs. STATE OF PUNJAB AND ANOTHER
September 18, 2017
GURDEV KAUR AND ANOTHER Vs. MANGAT RAM AND OTHERS
October 27, 2017
GURDEV KAUR AND OTHERS Vs. DALJIT SINGH DHINGRA AND OTHERS
July 3, 2017
GURDEV KAUR AND OTHERS Vs. SUKHWINDER SINGH AND OTHERS
October 31, 2017
GURDEV SINGH Vs. UNION TERRITORY ADMINISTRATION
November 16, 2017
GURDEV SINGH Vs. NIRMAL KAUR
September 27, 2017
GURDEV SINGH Vs. PRITPAL SINGH
December 8, 2017
GURDEV SINGH Vs. TARSEM SINGH
March 7, 2017
GURDEV SINGH Vs. STATE OF PUNJAB
January 19, 2017
GURDEV SINGH Vs. KASHMIRA SINGH AND OTHERS
August 11, 2017
GURDEV SINGH LAMBARDAR Vs. STATE OF HARYANA AND OTHERS
February 8, 2017
GURDEV SINGH SYAN Vs. STATE OF PUNJAB
November 15, 2017
GURDIAL SINGH Vs. FINANCIAL COMMISSIONER (APPEALS-1), PUNJAB
August 2, 2017
GURDIAL SINGH Vs. STATE OF PUNJAB
July 20, 2017
GURDIAL SINGH AND ANR Vs. BAJ SINGH AND ORS
November 21, 2017
GURDIAL SINGH AND ANR Vs. SHASHI BALA AND ORS
September 20, 2017
GURDIP SINGH Vs. STATE OF PUNJAB AND OTHERS
March 20, 2017
GURDIP SINGH Vs. STATE OF PUNJAB
November 27, 2017
GURHARBANS SINGH Vs. BALWANT SINGH
June 2, 2017
GURHARBANS SINGH @ HARBANS SINGH Vs. BALWANT SINGH DHILLON
July 25, 2017
GURINDER SINGH Vs. UNION OF INDIA
March 8, 2017
GURINDER SINGH @ GINDI Vs. STATE OF PUNJAB
September 1, 2017
GURINDER SINGH @ GURVINDER SINGH Vs. AMARJIT SINGH AND OTHERS
February 13, 2017
GURJEET KUMAR Vs. SURINDER
September 25, 2017
GURJEET SINGH & OTHERS Vs. STATE OF PUNJAB & ANOTHER
March 22, 2017
GURJINDER SINGH AND ANOTHER Vs. GURBACHAN SINGH AND OTHERS
November 21, 2017
GURJIT SINGH Vs. GRAM PANCHAYAT VILLAGE KASSABAD
February 15, 2017
GURJIT SINGH Vs. HARSAROOP SINGH AND ANOTHER
July 28, 2017
GURJIT SINGH Vs. STATE OF PUNJAB
September 25, 2017
GURJIT SINGH Vs. STATE OF PUNJAB
October 10, 2017
GURJIT SINGH Vs. HARSAROOP SINGH
November 14, 2017
GURJOT SINGH GILL Vs. VIKRAMJIT SINGH
February 7, 2017
GURKIRAT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 1, 2017
GURMAIL DASS Vs. STATE OF PUNJAB
March 7, 2017
GURMAIL KAUR AND OTHERS Vs. LAL SINGH THROUGH HIS LRS AND OTHERS
September 6, 2017
GURMAIL SINGH Vs. CHIEF SECRETARY TO GOVT. OF PUNJAB
July 28, 2017
GURMAIL SINGH Vs. PRINCIPAL, GOVT SENIOR SECONDARY SCHOOL, NOGAWAN AND ORS
December 15, 2017
GURMAIL SINGH AND OTHERS Vs. DHARAM KAUR AND OTHERS
July 26, 2017
GURMAIL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 21, 2017
GURMEET Vs. PIARA SINGH
December 5, 2017
GURMEET KAUR Vs. PANJAB UNIVERSITY
January 17, 2017
GURMEET SINGH Vs. RAVINDER SINGH
May 24, 2017
GURMEET SINGH Vs. AMANDEEP SINGH
March 2, 2017
GURMEET SINGH Vs. SATNAM SINGH
March 23, 2017
GURMEET SINGH Vs. STATE OF PUNJAB
May 16, 2017
GURMEJ SINGH Vs. PARNAM SINGH
March 3, 2017
GURMEJ SINGH SOKHI Vs. CHUNI LAL AND OTHERS
April 6, 2017
GURMESH KUMAR GABA Vs. ASSTT. DIR., DIRECTORATE OF ENFORCEMENT
May 9, 2017
GURMINDER SINGH Vs. NIRMAL SINGH
July 28, 2017
GURMIT KAUR AND ANR Vs. JAGJIT SINGH AND ORS.
July 12, 2017
GURMIT SINGH Vs. STATE OF PUNJAB AND OTHERS
March 18, 2017
GURMIT SINGH Vs. JASWINDER KAUR AND ANOTHER
November 9, 2017
GURMIT SINGH @ BITTU AND ANOTHER Vs. AMARJIT KAUR AND ANOTHER
May 9, 2017
GURMIT SINGH AND ANOTHER Vs. TIRATH KAUR @ TIRATHO DESSI AND ANOTHER
November 15, 2017
GURMUKH SINGH (DECEASED) THROUGH HIS LR Vs. SUSHIL KUMAR
December 6, 2017
GURMUKH SINGH ALIAS GANNA AND OTHERS Vs. STATE OF PUNJAB
February 3, 2017
GURNAM KAUR Vs. HARNAM KAUR AND OTHERS
May 3, 2017
GURNAM SINGH Vs. UOI
January 31, 2017
GURNAM SINGH Vs. SATNAM SINGH SANDHU
January 11, 2017
GURNAM SINGH Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB, SAS NAGAR, MOHALI
February 13, 2017
GURNAM SINGH Vs. SUDESH KUMARI AND OTHERS
May 8, 2017
GURNAM SINGH Vs. DAYAL SINGH & ORS
July 11, 2017
GURNAM SINGH @ GAMA Vs. STATE OF PUNJAB
September 6, 2017
GURPAL SINGH Vs. KAMALJIT KAUR
March 16, 2017
GURPAL SINGH BRAR Vs. INCOME TAX OFFICER, WARD-6(4), MOHALI
February 9, 2017
GURPRATAP SINGH Vs. THE REGISTRAR, COOPERATIVE SOCIETIES AND ORS.
October 11, 2017
GURPRATAP SINGH KHUSHALPUR Vs. STATE OF PUNJAB AND OTHERS
April 27, 2017
GURPREET KAUR Vs. PANJAB UNIVERSITY
October 26, 2017
GURPREET KAUR Vs. SUBASH KUMAR
October 13, 2017
GURPREET SINGH Vs. STATE OF PUNJAB
December 16, 2017
GURPREET SINGH Vs. AMANDEEP
January 20, 2017
GURPREET SINGH Vs. GURINDER SINGH AND OTHERS
May 22, 2017
GURPREET SINGH Vs. STATE OF PUNJAB & ORS.
May 9, 2017
GURPREET SINGH @ BALJEET SINGH Vs. RAM SARAN
May 18, 2017
GURPRIT SINGH @ D C Vs. STATE OF PUNJAB
November 7, 2017
GURSEWAK SINGH Vs. KAMALDEEP SINGH ALIAS SONY
March 24, 2017
GURU KRIPA BUILDING MATERIAL SUPPLIER Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
March 14, 2017
GURUDWARA PARBHANDHAK COMMITTEE Vs. STATE OF PUNJAB
July 6, 2017
GURVINDER SINGH SON OF SHRI CHAMKAUR SINGH Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND OTHERS
August 3, 2017
GURWINDER SINGH Vs. STATE OF PUNJAB
October 10, 2017
GURWINDER SINGH AND ANOTHER Vs. STATE OF PUNJAB
August 11, 2017
H.L. BISHNOI Vs. STATE OF HARYANA
January 16, 2017
HAJI HASSAN MOHD. AND OTHERS Vs. PUNJAB WAKF BOARD AND OTHERS
March 2, 2017
HAJRA Vs. YAKOOB
September 25, 2017
HAKAM SINGH Vs. PARKASH SINGH
September 12, 2017
HAKIM SINGH Vs. ISHWARI LAL
October 4, 2017
HANS RAJ Vs. STATE BANK OF PATIALA AND OTHERS
November 1, 2017
HANS RAJ AND OTHERS Vs. SUKHDEV RAJ AND OTHERS
January 18, 2017
HANS RAJ TUTEJA Vs. OM PARKASH (SINCE DECEASED)
September 12, 2017
HANUMAN Vs. STATE OF HARYANA AND OTHERS
January 17, 2017
HANUMAN Vs. STATE OF HARYANA
December 6, 2017
HANUMAN Vs. MANOJ KUMAR AND ORS
December 14, 2017
HARBANS KAUR Vs. DISTRICT MAGISTRATE-CUM-APPELLATE TRIBUNAL
September 29, 2017
HARBANS KAUR AND ANOTHER Vs. RAVI KUMAR AND OTHERS
February 21, 2017
HARBANS SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
October 3, 2017
HARBANS SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
October 4, 2017
HARBANS SINGH (SINCE DECEASED) THROUGH HIS LRS Vs. UNION OF INDIA AND OTHERS
December 2, 2017
HARBANS SINGH AND OTHERS Vs. PUNJAB STATE TRANSMISSION CORPORATION LIMITED AND ANOTHER
December 6, 2017
HARBHAGWAN SINGH Vs. STATE OF PUNJAB & OTHERS
November 13, 2017
HARBHAJAN Vs. PREM PAL AND OTHERS
October 12, 2017
HARBHAJAN KAUR BAJWA Vs. CANTONMENT BOARD, AMBALA CANTT.
February 21, 2017
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 3, 2017
HARBHAJAN SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
May 1, 2017
HARBHAJAN SINGH Vs. BALBIR SINGH
September 18, 2017
HARBHAJAN SINGH Vs. STATE OF PUNJAB AND OTHERS
April 18, 2017
HARBHJAN KAUR AND OTHERS Vs. ANKUSH JAIN AND ANOTHER
December 22, 2017
HARBINDER SINGH BAIDWAN Vs. STATE OF PUNJAB
July 5, 2017
HARCHARAN SINGH AND OTHERS Vs. JASWINDER SINGH AND OTHERS
December 12, 2017
HARDARSHAN SINGH Vs. KHUSHAL SINGH
September 6, 2017
HARDEEP KAUR Vs. BAHADUR SINGH
November 16, 2017
HARDEEP SINGH Vs. GURSHARAN SINGH
March 2, 2017
HARDEV KAUR Vs. UNION OF INDIA AND OTHERS
July 21, 2017
HARDEV SINGH Vs. STATE OF PUNJAB
November 6, 2017
HARDEV SINGH Vs. BHAN SINGH
March 23, 2017
HARDEV SINGH Vs. AJAY ARORA
February 21, 2017
HARDEV SINGH SODHI Vs. STATE OF PUNJAB AND ANOTHER
November 29, 2017
HARI CHAND Vs. RAJINDER KUMAR
September 15, 2017
HARI DEV Vs. THE PRESIDING OFFICER, PERMANENT LOK ADALAT (PUBLIC UTILITY SERVICES) S.B.S. NAGAR AND OTHERS
February 20, 2017
HARI KISHAN Vs. STATE OF HARYANA AND OTHERS
August 16, 2017
HARI RAM Vs. SATISH KUMAR AND OTHERS
September 7, 2017
HARI RAM & OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, NABHA ROAD, PATIALA
September 4, 2017
HARI RAM AND OTHERS Vs. MADAN LAL AND OTHERS
January 11, 2017
HARI SINGH Vs. BALJEET SINGH
February 23, 2017
HARI SINGH Vs. STATE OF HARYANA AND OTHERS
January 31, 2017
HARI SINGH Vs. MUNICIPAL CORPORATION, BATHINDA AND ANOTHER
March 28, 2017
HARI SINGH Vs. KULDEEP KAUR AND OTHERS
August 3, 2017
HARI SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 23, 2017
HARI SINGH AND ANOTHER Vs. TARLOCHAN SINGH BEDI
March 27, 2017
HARINDER DHINGRA Vs. STATE OF HARYANA AND OTHERS
August 10, 2017
HARINDER PAL KAUR Vs. UNION OF INDIA AND OTHERS
February 21, 2017
HARINDER SINGH Vs. FINANCIAL COMMISSIONER (APPEALS) PUNJAB AND OTHERS
January 19, 2017
HARINDER SINGH ALIAS BHURA Vs. STATE OF HARYANA
May 1, 2017
HARINDER SINGH DHALIWAL Vs. UNION OF INDIA
September 8, 2017
HARINDER SINGH SIDHOO AND OTHERS Vs. VARINDER PAL SINGH
August 2, 2017
HARINDERJIT SINGH MALLI Vs. STATE OF PUNJAB
September 11, 2017
HARIOM @ KALU Vs. STATE OF HARYANA AND OTHERS
March 8, 2017
HARISH GOYAL Vs. PARMINDER SINGH AND OTHERS
March 18, 2017
HARISH KUMAR Vs. DAVINDER KUMAR
September 28, 2017
HARISH KUMAR Vs. STATE OF HARYANA
July 5, 2017
HARISH KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 7, 2017
HARISH KUMAR SHARMA Vs. STATE OF HARYANA AND OTHERS
April 7, 2017
HARISH SHARMA Vs. STATE OF PUNJAB
April 24, 2017
HARJEET Vs. STATE OF HARYANA
December 16, 2017
HARJEET SINGH GILL Vs. UNION OF INDIA AND ANOTHER
August 10, 2017
HARJINDER KAUR AND OTHERS Vs. GAGANDEEP SINGH AND ANOTHER
February 2, 2017
HARJINDER KAUR AND OTHERS Vs. PUSHPINDER KUMAR AND OTHERS
September 22, 2017
HARJINDER SINGH Vs. HARSH GUPTA AND ANOTHER
November 8, 2017
HARJINDER SINGH @ ARJINDER SINGH Vs. M. SUBRAMANI
October 31, 2017
HARJINDER SINGH AND ANOTHER Vs. NACHATTAR KAUR AND OTHERS
July 28, 2017
HARJINDER SINGH BAJEKE Vs. UNION OF INDIA
August 29, 2017
HARJINDER SINGH WARAICH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 20, 2017
HARJIT KAUR Vs. JASPAL SINGH
May 11, 2017
HARJIT KAUR AND OTHERS Vs. THE JALANDHAR TRANSPORT CO
March 10, 2017
HARJIT SINGH Vs. PRESIDING OFFICER
February 7, 2017
HARJIT SINGH Vs. JOINT SECRETARY COOPERATION (APPEALS)
March 3, 2017
HARJIT SINGH AND ANOTHER Vs. BHAJAN SINGH
October 31, 2017
HARKIRAT SINGH Vs. HARPREET SINGH AND OTHERS
August 10, 2017
HARKIRAT SINGH AND ORS Vs. PANJAB UNIVERSITY AND ORS
June 21, 2017
HARLALPREET SINGH Vs. GURPAL SINGH @ RACHPAL SINGH AND ANOTHER
December 6, 2017
HARLEEN KAUR Vs. HARMINDER PAL SINGH (DECEASED) THROUGH LRS AND ANOTHER
March 29, 2017
HARMAIL KAUR Vs. STATE OF PUNJAB
July 22, 2017
HARMAIL KAUR Vs. STATE OF PUNJAB
March 22, 2017
HARMAIL SINGH Vs. BALDEV SINGH AND OTHERS
December 20, 2017
HARMANPREET KAUR Vs. STATE OF PUNJAB
October 6, 2017
HARMESH SINGH Vs. SAJJAN SINGH
March 29, 2017
HARMINDER SINGH (THROUGH LRS) AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 17, 2017
HARNAND SINGH Vs. STATE OF PUNJAB
July 19, 2017
HARNEK SINGH Vs. RAVINDER SINGH
October 9, 2017
HARPAL KAUR AND OTHERS Vs. SITA RAM AND OTHERS
March 10, 2017
HARPAL SINGH Vs. KARTAR SINGH
May 12, 2017
HARPAL SINGH Vs. STATE OF PUNJAB
November 29, 2017
HARPAL SINGH Vs. STATE OF PUNJAB
March 3, 2017
HARPARTAP SINGH AND ORS. Vs. STATE OF PUNJAB
May 23, 2017
HARPHOOL (SINCE DECEASED) THROUGH L.RS. & OTHERS Vs. RAM PAL & OTHERS
April 21, 2017
HARPHOOL SINGH Vs. SIRI RAM
February 21, 2017
HARPREET KAUR AND ANOTHER Vs. MANJEET SINGH AND OTHERS
November 17, 2017
HARPREET SINGH Vs. PAWAN KUMAR
July 27, 2017
HARPREET SINGH Vs. STATE OF PUNJAB AND OTHERS
March 21, 2017
HARPREET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
February 16, 2017
HARPREET SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
April 28, 2017
HARSH BEHAL AND OTHERS Vs. PANJAB UNIVERSITY AND OTHERS
May 1, 2017
HARTEG SINGH & ANOTHER Vs. UNION OF INDIA & OTHERS
July 27, 2017
HARVINDER KAUR AND OTHERS Vs. IQBAL SINGH AND OTHERS
November 28, 2017
HARVINDER PAL SINGLA Vs. STATE OF HARYANA & OTHERS
March 7, 2017
HARVINDER SINGH Vs. THE FINANCIAL COMMISSIONER AND OTHERS
April 6, 2017
HARVINDER SINGH Vs. JASWANT KAUR
October 9, 2017
HARVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
November 10, 2017
HARVINDERPAL AND OTHERS Vs. THE STATE OF PUNJAB
May 17, 2017
HARVIR KAUR @ SIMRAN KAUR Vs. RAMESH KUMAR
May 12, 2017
HARWINDER SINGH Vs. M/S. BALSU PACKERS AND ANOTHER
March 1, 2017
HARWINDER SINGH Vs. STATE OF PUNJAB
January 11, 2017
HARYANA AGRO INDUSTRIES CORPORATION LIMITED Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
March 27, 2017
HARYANA RAJYA BIJLEE BOARD SE BARKHAST KARAMCHARI AND ORS Vs. HARYANA VIDYUT PARSARAN NIGAM LTD AND ORS
December 21, 2017
HARYANA STATE AGRICULTURAL MARKETING BOARD & ORS. Vs. O.P. SAPRA AND ORS.
February 8, 2017
HARYANA STATE AGRICULTURE MARKETING BOARD, PANCHKULA AND ANOTHER Vs. M/S THE MALT COMPANY (INDIA) PVT. LTD.
January 13, 2017
HARYANA STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED Vs. MEHTAB SINGH
October 6, 2017
HARYANA STATE ELECTRICITY BOARD NOW HARYANA POWER GENERATION CORPORATION LIMITED Vs. ANIL KUMAR AND OTHERS
December 8, 2017
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. ASHOK KUMAR AND OTHERS
April 7, 2017
HARYANA STATE POLLUTION CONTROL BOARDC Vs. ANTHONY JESUDASAN
February 1, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY, HISAR Vs. SHER SINGH AND OTHERS
May 1, 2017
HASEEN Vs. STATE OF HARYANA AND OTHERS
July 11, 2017
HATTI RAM Vs. STATE OF HARYANA
September 18, 2017
HAWA SINGH Vs. CHIEF CANAL OFFICER/LAU, PANCHKULA
May 3, 2017
HAWA SINGH Vs. DHEERAJ AND OTHERS
November 10, 2017
HAWA SINGH AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA AND OTHERS
April 3, 2017
HAWA SINGH AND OTHERS Vs. RAMPHAL @ RAMPAL AND OTHERS
November 14, 2017
HAWA SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 17, 2017
HAWA SINGH AND OTHERS Vs. MAIPERSON AND ANOTHER
January 10, 2017
HAZARA SINGH AND OTHERS Vs. STATE OF PUNJAB
November 16, 2017
HDFC BANK Vs. PERMANENT LOK ADALAT
March 30, 2017
HDFC BANK LTD. Vs. DEBTS RECOVERY TRIBUNAL
September 26, 2017
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. RAM PAL AND OTHERSPUNLR
November 21, 2017
HDFC ERGO GENERAL INSURANCE COMPANY LIMITED Vs. AKSHAY AND OTHER
November 28, 2017
HDFC ERGO GENERAL INSURANCE COMPANY LTD. Vs. RAJNI AND OTHERS
April 17, 2017
HDFC STANDARD LIFE INSURANCE CO.LTD., GURGAON Vs. PERMANENT LOK ADALAT PUBLIC UTILITY SERVICES, GURGAON & OTHERS
February 13, 2017
HEERA LAL Vs. MUNICIPAL CORPORATION AND OTHERS
August 3, 2017
HEM RAJ Vs. STATE OF PUNJAB
November 27, 2017
HILLTOP RUBBERS PVT LIMITED Vs. STATE OF HARYANA
November 30, 2017
HIMALYANI GUPTA Vs. STATE OF HARYANA
June 20, 2017
HIMKANTI MISRA AND ANOTHER Vs. AJAY KUMAR AND OTHERS
December 19, 2017
HIRA SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 26, 2017
HIRA SINGH AND ANOTHER Vs. AJIT SINGH
March 23, 2017
HIRA SINGH AND OTHERS Vs. SUPERINTENDING CANAL ENGINEER, FEROZEPUR AND OTHERS
April 19, 2017
HISAR CITY SHOPKEEPER WELFARE SOCIETY Vs. HARYANA STATE
April 20, 2017
HMT LIMITED TRACTOR DIVISION Vs. M/S MODERN MANUFACTURERS PVT. LTD.
September 15, 2017
HUKAM CHAND Vs. SAROJ RANI
October 27, 2017
HUKAM CHAND BANSAL Vs. STATE OF HARYANA
July 12, 2017
HUKAM SINGH Vs. STATE OF HARYANA
September 18, 2017
HUKAMI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 14, 2017
HYDERABAD GOLDEN ROADLINES AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 1, 2017
ICICI LOMBARD GENERAL INSURANCE CO. Vs. RAMESH KUMAR AND OTHERS
November 20, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. MANJO DEVI AND OTHERS
July 25, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. RAMWATI AND OTHERS
February 3, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. NARENDER KUMAR
January 16, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SHREE BHAGWAN AND OTHERS
September 18, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. CHANDIGARH Vs. PARMINDER KAUR AND OTHERS
November 30, 2017
IDEA CELLULAR LTD. Vs. UNION OF INDIA
May 30, 2017
IFFCO TOKIA GENERAL INSURANCE COMPANY LTD. Vs. VEENA DEVI AND OTHERS
August 30, 2017
IFFCO TOKIO GENERAL INS CO LTD Vs. NARINDER SINGH AND OTHERS
February 14, 2017
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. RAJBIR SINGH AND ANOTHER
January 9, 2017
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. KASHISH WADHWA AND OTHERS
September 14, 2017
IFFCO-TOKIO GENERAL INSURANCE COMPANY LTD. Vs. HARMEET KAUR
January 9, 2017
IKRAR Vs. STATE OF HARYANA AND OTHERS
October 11, 2017
IMPROVEMENT TRUST SANGRUR AND ANR. Vs. YUG DEVI
July 20, 2017
INDANE BOTTLING PLANT Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT
April 25, 2017
INDER MOHAN Vs. STATE OF PUNJAB
February 15, 2017
INDER PAL SINGH Vs. STATE OF PUNJAB & OTHERS
December 14, 2017
INDER RAJ Vs. UNION OF INDIA
August 9, 2017
INDER SINGH Vs. STATE OF HARYANA
November 2, 2017
INDER SINGH Vs. INDERJIT KAUR AND OTHERS
February 13, 2017
INDER SINGH Vs. STATE OF HARYANA AND OTHERS
November 17, 2017
INDERJEET KAUR Vs. BALDEV SINGH AND OTHERS
January 9, 2017
INDERJEET SINGH Vs. STATE OF PUNJAB
July 7, 2017
INDERJEET SINGH Vs. STATE OF PUNJAB
January 13, 2017
INDERJIT & ANOTHER Vs. KAMAL KISHORE
January 16, 2017
INDERJIT KAUR Vs. CHARANJIT SINGH
August 17, 2017
INDERJIT KAUR Vs. STATE OF PUNJAB & OTHERS
February 9, 2017
INDERJIT SINGH Vs. STATE OF PUNJAB
March 15, 2017
INDERJIT SINGH Vs. STATE OF PUNJAB
August 18, 2017
INDERPAL SINGH Vs. BALWINDER KAUR
July 28, 2017
INDERSAIN AGGARWAL AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
July 28, 2017
INDIAN OIL CORPORATION LIMITED Vs. THE CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
January 10, 2017
INDIAN OVERSEAS BANK Vs. CRESCENT ENGINEERING CORPORATION & ORS
December 14, 2017
INDU ANAND Vs. STATE
March 23, 2017
INDU BALA Vs. STATE OF HARYANA
January 13, 2017
INDU SACHDEVA Vs. UNION OF INDIA AND OTHERS
August 9, 2017
INDUS TOWERS LIMITED Vs. UNION OF INDIA AND OTHERS
August 3, 2017
INFINITY LABORATORIES PVT. LIMITED Vs. J.B. KHOKHANI & CO. AND OTHERS
February 21, 2017
INGRAM MICRO INDIA PVT. LTD. AND OTHERS Vs. NARESH KUMAR AND OTHERS
February 27, 2017
INSPECTOR SURINDER SINGH PHOGAT Vs. STATE OF HARYANA AND OTHERS
November 28, 2017
INTERNATIONAL HUMAN RIGHTS COUNCIL, KUCHA CHALLAN DARYA GANJ, NEW DELHI Vs. UNION OF INDIA & OTHERS
December 13, 2017
INTERNATIONAL SPIRITS AND WINES ASSOCIATION OF INDIA Vs. STATE OF HARYANA AND OTHERS
May 26, 2017
IQBAL SINGH Vs. JAGMAL SINGH AND OTHERS
January 11, 2017
IQBAL SINGH Vs. BHAGWAN SINGH AND ANR
December 6, 2017
IQBAL SINGH Vs. STATE OF PUNJAB
July 11, 2017
IRSHAD @ RAHUL Vs. STATE OF HARYANA
February 28, 2017
ISHAR KAUR Vs. UOI AND ORS.
March 6, 2017
ISHAR KAUR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 7, 2017
ISHWAR Vs. MANOJ
October 11, 2017
ISHWAR AND OTHERS Vs. STATE OF HARYANA
March 14, 2017
ISHWAR CHAND JAIN Vs. PUNJAB & HARYANA HIGH COURT (ADMN. SIDE) & OTHERS
May 19, 2017
ISHWAR SINGH Vs. STATE OF HARYANA
March 15, 2017
ISHWAR SINGH EX Vs. STATE OF HARYANA AND OTHERS
March 8, 2017
J.B. INDUSTRIES Vs. STATE OF HARYANA AND OTHERS
February 8, 2017
JAGAN LEE TAK LAMPS LTD , KUNDLI Vs. NARESH DAHIYA
December 8, 2017
JAGAN NATH Vs. MARKET COMMITTEE,PANIPAT ETC
December 22, 2017
JAGAN NATH Vs. GRAM PANCHAYAT, DOKHERA AND ANOTHER
July 19, 2017
JAGAT RAM Vs. CENTRAL BUREAU OF INVESTIGATION
May 10, 2017
JAGDEEP SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
January 10, 2017
JAGDEV SINGH Vs. MANDEEP KAUR
May 24, 2017
JAGDEV SINGH AND OTHERS Vs. PARVEEN KUMAR AND OTHERS
February 7, 2017
JAGDISH LAL Vs. STATE OF PUNJAB AND OTHERS
March 7, 2017
JAGDISH NARAIN (DECEASED) THROUGH LR Vs. CHANDER BHAN (DECEASED) THROUGH LR AND OTHERS
December 14, 2017
JAGDISH RAI Vs. HARYANA VIDHAN SABHA SECRETARIAT, CHANDIGARH
February 17, 2017
JAGDISH RAI Vs. GULBIR SINGH (DECEASED) TH. LRS
February 13, 2017
JAGIR SINGH Vs. SWARAN SINGH AND OTHERS
December 13, 2017
JAGIR SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS Vs. JANG BAHADUR AND OTHERS
December 18, 2017
JAGJIT SINGH Vs. STATE OF HARYANA
March 15, 2017
JAGJIT SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
March 21, 2017
JAGJIT SINGH Vs. NASEEB KAUR AND OTHERS
July 7, 2017
JAGMAIL SINGH & ANOTHER Vs. KARAMJIT SINGH & OTHERS
January 9, 2017
JAGMAL SINGH Vs. IQBAL SINGH
August 23, 2017
JAGMAL SINGH Vs. RAGHBINDER SINGH AND OTHERS
July 3, 2017
JAGMAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 30, 2017
JAGMAL SINGH @ JAGMAL Vs. STATE OF HARYANA AND OTHERS
February 1, 2017
JAGMEET SINGH Vs. JASWANT SINGH AND OTHERS
December 12, 2017
JAGMEET SINGH Vs. STATE OF PUNJAB AND OTHERS
July 19, 2017
JAGMOHAN LAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 20, 2017
JAGMOHAN SINGH BHATTI Vs. UNION OF INDIA
July 5, 2017
JAGRAJ SINGH @ RAJU Vs. STATE
October 7, 2017
JAGROOP SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
May 8, 2017
JAGROOP SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 1, 2017
JAGSIR SINGH Vs. REGISTRAR GENERAL
February 22, 2017
JAGTAR SINGH Vs. STATE OF PUNJAB & OTHERS
February 1, 2017
JAGTAR SINGH Vs. THE STATE OF HARYANA AND OTHERS
February 3, 2017
JAGVATI Vs. STATE OF HARYANA AND ANOTHER
November 14, 2017
JAI BHAGWAN Vs. STATE OF HARYANA
February 14, 2017
JAI CHAND Vs. BHAJAN SINGH
July 18, 2017
JAI KISHAN Vs. STATE OF HARYANA
December 16, 2017
JAI KISHAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 26, 2017
JAI KUMAR Vs. SWARAN SINGH
November 22, 2017
JAI NARAIN GUPTA & ANR Vs. SUBHASH CHANDER & ORS
February 27, 2017
JAI PAL AND OTHERS Vs. PREM SINGH AND OTHERS
August 18, 2017
JAI PAL JYANI Vs. MOHAN LAL AGARWAL
November 2, 2017
JAI SINGH Vs. STATE OF HARYANA
August 1, 2017
JAI SINGH YADAV Vs. STATE OF HARYANA AND ANOTHER
February 8, 2017
JAIBIR SINGH Vs. STATE OF HARYANA
September 18, 2017
JAIBIR SINGH SON OF MEHAR SINGH Vs. UNION OF INDIA AND OTHERS
September 14, 2017
JAIN HOSPITAL Vs. STATE OF HARYANA AND OTHERS
February 9, 2017
JAIN KUMAR Vs. STATE OF HARYANA
August 1, 2017
JAIPAL Vs. HARI DASS AND OTHERS
January 18, 2017
JAIPAL SINGH Vs. STATE OF HARYANA
June 23, 2017
JAIVIR SINGH Vs. STATE OF HARYANA AND OTHERS
September 13, 2017
JALALUNDDIN Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
JALANDHAR IMPROVEMENT TRUST Vs. HANS RAJ (SINCE DECEASED) THROUGH LRS
May 4, 2017
JANKI DEVI AND ANOTHER Vs. SURENDER SINGH AND OTHERS
December 6, 2017
JANKI RAMAN PRIYA Vs. STATE OF HARYANA
September 5, 2017
JARNAIL SINGH Vs. FINANCIAL COMMISSIONER, REVENUE AND OTHERS
October 9, 2017
JARNAIL SINGH Vs. HARSHARAN KAUR
August 30, 2017
JARNAIL SINGH Vs. STATE OF PUNJAB AND OTHERS
January 20, 2017
JARNAIL SINGH Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, PATIALA & OTHERS
April 25, 2017
JARNAIL SINGH AND OTHERS Vs. INDER SINGH AND OTHERS
February 28, 2017
JARNAIL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 22, 2017
JAS RAM (DECEASED) THROUGH LRS Vs. PEHLAD (NOW DECEASED) SON OF KALU THROUGH LRS AND OTHERS
July 5, 2017
JASBIR @ JAGBIR Vs. ORIENTAL INSURANCE CO. LTD.
October 13, 2017
JASBIR KAUR Vs. DARSHAL LAL
September 22, 2017
JASBIR KAUR Vs. JEET SINGH
September 19, 2017
JASBIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 13, 2017
JASBIR SINGH Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
JASBIR SINGH Vs. KARMA AND OTHERS
June 1, 2017
JASBIR SINGH Vs. JATINDER SINGH AND ANOTHER
May 10, 2017
JASBIR SINGH Vs. STATE OF PUNJAB
January 20, 2017
JASBIR SINGH Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
December 19, 2017
JASDEEP SINGH Vs. PARAMPAL SINGH UMRANANGAL
June 6, 2017
JASKARAN SINGH Vs. GURDEV SINGH AND ANOTHER
July 14, 2017
JASMEL KAUR Vs. KULWINDER SINGH AND ORS
November 24, 2017
JASMER SINGH Vs. STATE OF HARYANA AND OTHERS
June 2, 2017
JASMER SINGH Vs. THE STATE OF PUNJAB THROUGH COLLECTOR, LUDHIANA AND OTHERS
February 6, 2017
JASNEET INDER KAUR Vs. BIMLA PAITKA AND ANOTHER
September 15, 2017
JASPAL SINGH Vs. STATE OF PUNJAB
August 8, 2017
JASPAL SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL BATHINDA
August 29, 2017
JASPAL SINGH Vs. GURMEET SINGH
March 27, 2017
JASPAL SINGH @ JAGPAL SINGH @ KALA AND OTHERS Vs. STATE OF PUNJAB
January 9, 2017
JASPAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
March 9, 2017
JASPAL SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 3, 2017
JASPAL SINGH AND OTHERS Vs. RAM CHANDER AND ANOTHER
December 11, 2017
JASPAL SINGH TIWANA AND ANOTHER Vs. MOHINDER SINGH SANDHU AND OTHERS
September 12, 2017
JASRATH Vs. ASSAM AND OTHERS
January 11, 2017
JASSA SINGH ALIAS JASSA Vs. STATE OF PUNJAB
March 21, 2017
JASVEER KAUR Vs. RAMANDEEP SINGH BAINS AND ANOTHER
September 7, 2017
JASVIR KAUR Vs. DARSHAN SINGH
September 28, 2017
JASVIR SINGH Vs. AMANDEEP KAUR
September 11, 2017
JASVIR SINGH Vs. STATE OF PUNJAB & ANOTHER
January 27, 2017
JASVIR SINGH AND ANOTHER Vs. STATE OF PUNJAB
December 5, 2017
JASWANT SARPAL Vs. STATE OF PUNJAB AND OTHERS
January 12, 2017
JASWANT SINGH Vs. HARPAL SINGH AND ANOTHER
March 6, 2017
JASWANT SINGH Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
February 21, 2017
JASWINDER KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
March 21, 2017
JASWINDER KAUR AND OTHERS Vs. VIJAY KUMAR AND OTHERS
December 19, 2017
JASWINDER PAL SINGH AND OTHERS Vs. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANR
December 11, 2017
JASWINDER SINGH Vs. STATE OF PUNJAB
June 2, 2017
JASWINDER SINGH Vs. JAYANT KUMAR
January 18, 2017
JASWINDER SINGH Vs. JAYANT KUMAR
January 19, 2017
JASWINDER SINGH Vs. NIRMAL KAUR
August 2, 2017
JASWINDER SINGH Vs. BAKSHISH SINGH AND ANOTHER
October 13, 2017
JASWINDER SINGH Vs. THE FINANCIAL COMMISSIONER (REVENUE), PUNJAB AND OTHERS
November 7, 2017
JASWINDER SINGH Vs. KRISHAN LAL
February 7, 2017
JATINDER PAL KAUR Vs. STATE OF HARYANA AND OTHERS
August 8, 2017
JATINDER SINGH Vs. BALBIR KAUR AND ANOTHER
October 25, 2017
JATINDERPAL SINGH Vs. KASHMIRI LAL & ORS
December 6, 2017
JAVINDER PATWARI Vs. STATE OF HARYANA
September 25, 2017
JAWAHAR LAL Vs. SURENDER KUMAR
July 24, 2017
JAWAHAR LAL SIBIA Vs. SANJIV KALIA AND ANOTHER
December 8, 2017
JEET SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
November 15, 2017
JEET SINGH Vs. KANWALJEET KAUR AND OTHERS
October 7, 2017
JITENDER KUMAR Vs. SURESH KUMAR AND OTHERSPUNLR
November 17, 2017
JITENDER KUMAR Vs. KULDEEP AND OTHERS
December 12, 2017
JITENDER KUMAR Vs. UNION OF INDIA, THROUGH THE SECRETARY TO GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI AND OTHERS
September 26, 2017
JIWAN LAL SHARMA Vs. STATE OF HARYANA
February 20, 2017
JIWANI Vs. ANGURI
December 16, 2017
JOGA SINGH Vs. STATE OF PUNJAB
September 13, 2017
JOGA SINGH Vs. STATE OF PUNJAB
October 7, 2017
JOGA SINGH Vs. STATE OF PUNJAB AND ORS.
May 9, 2017
JOGA SINGH AND ANOTHER Vs. GURWINDER SINGH AND OTHERS
February 1, 2017
JOGA SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB MINI SECRETARIAT
May 25, 2017
JOGINDER Vs. SALWINDER @ SURINDER
January 25, 2017
JOGINDER Vs. SATISH BANSAL
February 6, 2017
JOGINDER @ BACHI (CRA Vs. STATE OF HARYANA
September 23, 2017
JOGINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
May 19, 2017
JOGINDER PAL Vs. STATE OF PUNJAB (P&H)
March 21, 2017
JOGINDER SINGH Vs. STATE OF PUNJAB AND ORS
August 28, 2017
JOGINDER SINGH Vs. STATE OF U T CHANDIGARH
September 26, 2017
JOGINDER SINGH AND OTHERS Vs. THE FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
February 21, 2017
JOGINDER SINGH(DECEASED) THROUGH LRS Vs. HARMEET SINGH AND OTHERS
November 13, 2017
JOSPHINE Vs. STATE OF PUNJAB AND OTHERS
February 13, 2017
JOTI (SINCE DECEASED) THROUGH LRS AND ANOTHER Vs. PARMESHWARI (SINCE DECEASED) THROUGH LRS
October 11, 2017
JOTI RAM Vs. STATE OF HARYANA
February 17, 2017
JUGAL KISHORE Vs. KAMLESH SINGH DUGGAL
January 12, 2017
JUGRAJ SINGH Vs. STATE OF PUNJAB AND OTHERS
February 2, 2017
JUNAID ALI KHAN Vs. BALJIT SINGH DHANOA AND ANOTHER
April 19, 2017
JYOTI BABBAR Vs. UNION OF INDIA AND ANOTHER
August 2, 2017
JYOTI PARKASH Vs. GENERAL MANAGER HARYANA ROADWAYS, SIRSA
March 9, 2017
JYOTI SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
March 24, 2017
K K ERECTORS Vs. STATE OF PUNJAB AND ANOTHER
September 20, 2017
K K TRADERS Vs. STATE OF PUNJAB AND OTHERS
December 20, 2017
K.C. SOCIAL WELFARE TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
August 4, 2017
KABAL SINGH Vs. STATE OF PUNJAB
July 27, 2017
KABUL SINGH Vs. PUNJAB UNIVERSITY AND ANOTHER
October 25, 2017
KAILASH Vs. KESHANTI
October 3, 2017
KAILASH CHANDER BAJAJ @ KAILASH CHANDER Vs. STATE OF HARYANA
November 3, 2017
KAILASH DEVI AND OTHERS Vs. PAUL SINGH AND OTHERS
May 26, 2017
KAILASH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
August 8, 2017
KAKA SINGH Vs. PAL SINGH
January 20, 2017
KALAWATI AND ANOTHER Vs. RAJESH KUMAR AND OTHERS
May 12, 2017
KAMAL KANT KAMBOJ Vs. INCOME TAX OFFICER, WARD 3, JAGADHARI, YAMUNA NAGAR, HARYANA
May 24, 2017
KAMAL KISHORE Vs. STATE OF PUNJAB
March 20, 2017
KAMAL MOHAN Vs. PUNJAB STATE POWER CORPORATION LTD.
October 3, 2017
KAMAL PHOOL Vs. STATE OF PUNJAB (P&H)(DB)
September 7, 2017
KAMAL SINGH Vs. M/S RAITANI BUILDCOM PVT. LTD. AND OTHERS
July 17, 2017
KAMALDEEP KAUR RAJOANA Vs. UNION OF INDIA
November 7, 2017
KAMALDEEP SINGH BEDI Vs. STATE OF PUNJAB
May 26, 2017
KAMALJEET SHARMA & ORS Vs. HARJINDER SINGH & ORS
December 14, 2017
KAMALJIT AND OTHERS Vs. GURDIAL SINGH (DEAD) THROUGH L.RS. AND ANOTHER
July 5, 2017
KAMALJIT KANDA Vs. STATE OF PUNJAB AND ANOTHER
December 15, 2017
KAMALJIT SINGH Vs. STATE OF PUNJAB
October 13, 2017
KAMLA Vs. POONAM AND ANOTHER
January 12, 2017
KAMLA Vs. MANOJ KUMAR AND OTHERS
January 11, 2017
KAMLA DEVI Vs. STATE OF HARYANA
October 31, 2017
KAMLA DEVI & ANR Vs. MIHAN SINGH & ORS
December 18, 2017
KAMLA DEVI AND OTHERS Vs. UNION OF INDIA
February 20, 2017
KAMLA JOSHI AND ANOTHER Vs. FINANCIAL COMMISSIONER (REVENUE) AND OTHERS
September 18, 2017
KAMLESH Vs. RANJIT SINGH AND OTHERS
April 7, 2017
KAMLESH AND OTHERS Vs. VIJAY SINGH AND OTHERS
November 13, 2017
KAMLESH BANSAL AND OTHERS Vs. M/S. NARINDERA ROAD LINES PVT. LTD. AND OTHERS
September 21, 2017
KAMLESH KUMARI Vs. VARSHA AND ANOTHER
October 4, 2017
KAMLESH KUMARI Vs. SHAKTI SAGAR BHATIA
May 1, 2017
KAMLESH KUMARI AND OTHERS Vs. SUKHWINDER SINGH AND ANOTHER
December 8, 2017
KAMLESH RANI Vs. STATE OF PUNJAB
October 24, 2017
KAMLESH RANI D/O SHRI HIRA LAL Vs. STATE OF PUNJAB AND OTHERS
August 10, 2017
KANHIYA LAL Vs. HARISH CHANDER
February 6, 2017
KANSHI NATH VERMA & ANOTHER Vs. SUB DIVISIONAL OFFICER (CIVIL)-CUM-COLLECTOR
March 8, 2017
KANTA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 20, 2017
KANTA DEVI AND OTHERS Vs. KRISHAN KUMAR AND OTHERS
July 27, 2017
KANTA RANI AND ANOTHER Vs. HARISH KUMAR AND OTHERS
December 11, 2017
KANTA YADAV Vs. STATE OF HARYANA AND OTHERS
January 31, 2017
KANWAL PREET SINGH SIDHU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 9, 2017
KANWAL RAJ Vs. UNION OF INDIA AND OTHERS
February 27, 2017
KANWAL RAJ Vs. STATE OF HARYANA
January 20, 2017
KANWALJIT SINGH Vs. STATE OF PUNJAB AND OTHERS
August 2, 2017
KANWALJIT SINGH BAJWA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 3, 2017
KANWALJIT SINGH JOSON Vs. STATE OF PUNJAB
September 7, 2017
KANWAR BHAN AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
August 11, 2017
KANWAR KUMAR AND OTHERS Vs. STATE OF HARYANA
December 11, 2017
KANWAR PAL SINGH Vs. STATE OF HARYANA AND OTHERS
May 4, 2017
KAPIL Vs. STATE OF HARYANA
May 5, 2017
KAPIL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 11, 2017
KAPIL DEV Vs. STATE OF HARYANA
November 25, 2017
KAPIL GOYAL AND ANOTHER Vs. KRISHAN LAL AND OTHERS
November 8, 2017
KAPOOR DIESEL SERVICE Vs. SUKHJIT SINGH
September 19, 2017
KARAM CHAND AND ANOTHER Vs. MST. BAWI AND OTHERS
October 9, 2017
KARAM SINGH Vs. STATE OF HARYANA
August 9, 2017
KARAM SINGH Vs. STATE OF UNION TERRITORY, CHANDIGARH
December 6, 2017
KARAM SINGH Vs. STATE OF PUNJAB
September 1, 2017
KARAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 1, 2017
KARAMBIR SINGH Vs. STATE OF HARYANA & OTHERS
March 27, 2017
KARAMBIR SINGH DHOT Vs. THE GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
January 16, 2017
KARAMJEET Vs. RATTAN SINGH
November 17, 2017
KARAMJIT SINGH Vs. RAMANDIP KAUR
August 17, 2017
KARAMJIT SINGH AND ANOTHER Vs. UNION OF INDIA AND OTHERS
December 2, 2017
KARAMPAL GOYAL Vs. STATE OF PUNJAB
December 15, 2017
KARAMVIR SINGH Vs. STATE OF HARYANA
January 9, 2017
KARAN KUMAR Vs. RAJINDER KUMAR & OTHERS
July 17, 2017
KARAN SINGH Vs. BHAGWANI
January 11, 2017
KARAN SINGH AND ANOTHER Vs. SURAJ BHAN AND OTHERS
February 8, 2017
KARANBIR SINGH Vs. STATE OF PUNJAB & OTHERS
September 6, 2017
KARMA DEVI Vs. PUNJAB NATIONAL BANK
September 27, 2017
KARNAIL KAUR AND OTHERS Vs. HARBANS SINGH AND OTHERS
April 5, 2017
KARNAIL SINGH Vs. BALJEET SINGH AND OTHERS
July 27, 2017
KARNAIL SINGH Vs. MALKIAT SINGH
September 22, 2017
KARNAIL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
July 24, 2017
KARNAIL SINGH AND ANOTHER Vs. HARBHAJAN SINGH (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
December 5, 2017
KARRE RAVI KUMAR AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 11, 2017
KARTAR KAUR Vs. STATE OF PUNJAB
February 28, 2017
KARTAR SINGH AND OTHERS Vs. STATE OF PUNJAB
May 11, 2017
KARTARI DEVI Vs. MAHENDER SINGH
October 11, 2017
KARUN SABHARWAL Vs. JOGINDER SHARMA AND OTHERS
October 9, 2017
KASHIPUR SUGAR MILLS LTD Vs. STATE OF PUNJAB AND ANOTHER
December 8, 2017
KASHMIR KAUR Vs. STATE OF PUNJAB AND OTHERS
October 24, 2017
KASHMIR KAUR AND ANOTHER Vs. PARAMJIT SINGH AND OTHERS
October 13, 2017
KASHMIR KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
March 9, 2017
KASHMIR SINGH Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
April 20, 2017
KASHMIR SINGH AND OTHERS Vs. BAKSHISH SINGH (SINCE DECEASED) THROUGH HIS LEGAL HEIRS
March 14, 2017
KASHMIRI LAL Vs. NATIONAL INSURANCE CO. LTD. THROUGH ITS REGIONAL MANAGER AND ANOTHER
January 12, 2017
KASHMIRI LAL Vs. STATE OF PUNJAB AND OTHERS
May 4, 2017
KASHMIRI LAL AND OTHERS Vs. KAMAL NAYAN SHARMA
March 10, 2017
KASTURI LAL KHANNA Vs. THE STATE OF HARYANA AND OTHERS
January 18, 2017
KAUR SINGH (BLIND) THROUGH HIS WIFE BALJIT KAUR Vs. MOHINDER SINGH
October 11, 2017
KAURA BAI Vs. STATE OF PUNJAB
September 18, 2017
KAUSHILYA DEVI AND OTHERS Vs. SHAMBHU DAYAL MEENA AND OTHERS
December 13, 2017
KAVITA Vs. STATE OF HARYANA AND OTHERS
August 16, 2017
KAVITA Vs. STATE OF HARYANA AND ANOTHER
August 2, 2017
KAVITA AND OTHERS Vs. TUSHAR JANDU AND OTHERS
September 26, 2017
KAVITA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 30, 2017
KAVITA DEVI AND OTHERS Vs. JITENDER SINGH AND OTHERS
November 27, 2017
KAWALJEET KAUR Vs. KULDEEP SINGH
December 16, 2017
KESAR CHAND Vs. RAJAN NANDA AND ANOTHER
May 1, 2017
KESAR SINGH AND OTHERS Vs. PUNJAB AND SIND BANK AND ANOTHER
May 12, 2017
KESHAV KRISHAN Vs. DEPARTMENT OF PUNJAB STATE CIVIL SUPPLY CORPN LTD , CHANDIGARH AND OTHERS
December 8, 2017
KEWAL SINGH Vs. AVTAR SINGH AND OTHERS
December 12, 2017
KEWAL SINGH Vs. STATE OF PUNJAB AND OTHERS
May 11, 2017
KEWAL TRANSPORT COMPANY Vs. NEW INDIA ASSURANCE COMPANY LTD AND ANOTHER
October 10, 2017
KHACHERA Vs. STATE OF HARYANA AND ANOTHER
August 21, 2017
KHAGESH KUMAR AND OTHERS Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS, PUNJAB, CHANDIGARH AND OTHERS
September 21, 2017
KHAMANON WELFARE ASSOCIATION Vs. STATE OF PUNJAB
February 17, 2017
KHARKANNA @ SONI AND ORS. Vs. STATE OF PUNJAB
March 6, 2017
KHAZAN CHAND AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
October 6, 2017
KHEM KAUSHAL AND OTHERS Vs. HIGH COURT OF HIMACHAL PRADESH AND OTHERS
August 8, 2017
KHETA RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 16, 2017
KHUBI RAM (DECEASED) THROUGH L RS AND OTHERS Vs. MUSSADI (DECEASED) THROUGH LRS
April 20, 2017
KHUSH NASIB Vs. STATE OF HARYANA & ORS
October 26, 2017
KHUSHI Vs. DAYAL SINGH
October 3, 2017
KHUSHI MOHAMMAD AND OTHERS Vs. STATE OF PUNJAB
April 27, 2017
KHUSHPREET SINGH BRAR Vs. VICE CHANCELLOR, PANJAB UNIVERSITY, CHANDIGARH AND OTHERS
December 20, 2017
KIRAN BALA Vs. STATE OF HARYANA
July 21, 2017
KIRAN BALA Vs. SURINDER SHARMA
April 6, 2017
KIRAN KUMAR Vs. DESH RAJ AND OTHERS
November 13, 2017
KIRAN PAL AND OTHERS Vs. JAIPAL AND OTHERS
December 5, 2017
KIRAN SINGH Vs. COMMISSIONER, ROHTAK DIVISIION
August 23, 2017
KIRANJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 4, 2017
KIRPA Vs. RAFIQ
July 11, 2017
KIRPAL KAUR AND OTHERS Vs. RITESH AND OTHERS
September 11, 2017
KIRTI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
October 4, 2017
KISHAN SAHAI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 1, 2017
KISHAN SINGH RAHI Vs. HANS RAJ KAUSHAL
March 21, 2017
KISHORE KHATAIT Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
April 7, 2017
KISHORI LAL Vs. SHISH RAM
October 6, 2017
KISSAN WORKERS COOPERATIVE LABOUR & CONSTRUCTION SOCIETY LTD Vs. PUNJAB STATE AND OTHERS
December 20, 2017
KOMAL MANJIT SINGH Vs. DHARAMPAL GUPTA
August 16, 2017
KOTAK MAHINDRA BANK Vs. SALINDER SINGH AND ANOTHER
March 14, 2017
KOTAK MAHINDRA BANK LTD. AND OTHERS Vs. PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ANR.
May 1, 2017
KRBL LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
May 11, 2017
KRISHAN Vs. STATE OF HARYANA
September 20, 2017
KRISHAN Vs. CHATTAR SINGH
May 31, 2017
KRISHAN Vs. THE STATE OF HARYANA AND OTHERS
March 16, 2017
KRISHAN AND ANOTHER Vs. STATE BANK OF PATIALA AND OTHERS
June 1, 2017
KRISHAN AND OTHERS Vs. CHANDERPATI
July 17, 2017
KRISHAN KUMAR Vs. STATE OF HARYANA AND ANOTHER
December 21, 2017
KRISHAN KUMAR Vs. STATE OF HARYANA AND OTHERS
September 21, 2017
KRISHAN KUMAR Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
September 27, 2017
KRISHAN KUMAR Vs. PREM DEVI AND ORS
December 22, 2017
KRISHAN KUMAR Vs. NARESH AND OTHERS
November 16, 2017
KRISHAN KUMAR Vs. STATE INFORMATION COMMISSION, HARYANA & ORS.
July 31, 2017
KRISHAN KUMAR Vs. SARISTA DEVI AND ANOTHER
July 19, 2017
KRISHAN KUMAR AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
March 8, 2017
KRISHAN KUMAR SIHAG AND OTHERS Vs. DULLA RAM AND OTHERS
November 30, 2017
KRISHAN LAL Vs. RAMJEET BHARDWAJ AND ANOTHER
November 28, 2017
KRISHAN LAL Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAWAN, KARNAL, HARYANA
February 9, 2017
KRISHAN LAL (SINCE DECEASED) THROUGH HIS L.R. Vs. KAMALJIT AND OTHERS
February 2, 2017
KRISHAN PYARI Vs. STATE OF HARYANA AND OTHERS
February 14, 2017
KRISHANA DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
December 21, 2017
KRISHNA AGRO FOODS Vs. PUNJAB STATE POWER CORPORATION LIMITED
November 7, 2017
KRISHNA DEVI Vs. STATE OF HARYANA AND OTHERS
March 30, 2017
KRISHNA KUMARI KANWAL Vs. SNEH SIERRA AND OTHERS
December 13, 2017
KUKKI SINGH Vs. RANI
September 18, 2017
KULBIR SINGH Vs. RAJWINDER KAUR
August 16, 2017
KULDEEP Vs. ISHWAR SINGH & ORS
December 2, 2017
KULDEEP Vs. STATE OF HARYANA & ORS.
May 17, 2017
KULDEEP AND OTHERS Vs. DEVENDER AND OTHERS
December 19, 2017
KULDEEP KAUR Vs. RAJ KUMAR AND OTHERS
May 15, 2017
KULDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB
March 14, 2017
KULDEEP NARA Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS
March 22, 2017
KULDEEP SINGH Vs. PRESIDING OFFICER, LABOUR COURT, PANIPAT
February 16, 2017
KULDEEP SINGH Vs. VIJAY KUMAR
March 9, 2017
KULDEEP SINGH Vs. KAMALJEET KAUR
September 5, 2017
KULDEEP SINGH Vs. J.P. SINGH
March 2, 2017
KULDEEP SINGH Vs. STATE OF PUNJAB
August 3, 2017
KULDEEP SINGH Vs. STATE OF PUNJAB
November 17, 2017
KULDEEP SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
November 7, 2017
KULDEEP SINGH Vs. STATE OF HARYANA AND OTHERS
April 5, 2017
KULDEEP SINGH MALIK (MINOR) THOUGH HIS FATHER RANBIR SINGH MALIK Vs. UNION OF INDIA AND OTHERS
May 24, 2017
KULDIP KAUR Vs. SATNAM SINGH AND OTHERS
October 10, 2017
KULDIP KAUR AND OTHERS Vs. HARJIT SINGH AND OTHERS
October 9, 2017
KULDIP SINGH Vs. GURMAIL SINGH
November 3, 2017
KULDIP SINGH Vs. KANWALJIT KAUR (DECEASED) THROUGH HER L.RS. AND ANOTHER
February 9, 2017
KULDIP SINGH AND OTHERS Vs. STATE OF PUNJAB
July 6, 2017
KULJEET KAUR AND OTHERS Vs. SARABJIT SINGH AND ANOTHER
August 30, 2017
KULJIT KAUR AND ANR Vs. BHOLA SINGH AND ORS
November 24, 2017
KULJIT SINGH Vs. GURMEET SINGH
February 21, 2017
KULJIT SINGH Vs. STATE OF HARYANA AND OTHERS
August 2, 2017
KULVIR SINGH Vs. STATE OF PUNJAB
October 13, 2017
KULWANT KAUR Vs. JAIMAL SINGH
August 18, 2017
KULWANT KAUR AND OTHERS Vs. SUHAWA SINGH AND OTHERS
August 3, 2017
KULWANT KAUR SIDHU Vs. MOHINDER PARTAP SINGH DHILLON
January 18, 2017
KULWANT SINGH Vs. STATE OF PUNJAB
December 6, 2017
KULWANT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
May 23, 2017
KULWANT SINGH Vs. STATE OF PUNJAB
August 28, 2017
KULWANT SINGH ALIAS KAKU Vs. STATE OF PUNJAB
May 9, 2017
KULWANT SINGH AND ANOTHER Vs. SUNITA DEVI AND OTHERS
December 6, 2017
KULWINDER KAUR Vs. STATE OF PUNJAB AND ANOTHER
April 27, 2017
KULWINDER KAUR AND ORS Vs. BHAG SINGH AND ANR
December 22, 2017
KULWINDER SINGH Vs. ASHA CHAUHAN
July 17, 2017
KULWINDER SINGH Vs. INDIAN RED CROSS SOCIETY AND OTHERS
September 13, 2017
KUMARI KUMUD JAIN Vs. VIJAY KUMAR
January 17, 2017
KUSUM Vs. STATE OF HARYANA
May 12, 2017
LACHHMAN SINGH Vs. RAMESH KUMAR
May 26, 2017
LACHHMI DEVI Vs. UNION TERRITORY CHANDIGARH AND OTHERS
July 11, 2017
LAJWANTI Vs. PAWAN KUMAR AND OTHERS
November 24, 2017
LAJWANTI Vs. BHAGO (DECEASED) THROUGH HER LRS AND OTHERS
August 11, 2017
LAKHA SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
February 17, 2017
LAKHMI SINGH Vs. DEPUTY COMMISSIONER, SANGRUR AND OTHERS
March 23, 2017
LAKHWINDER KAUR Vs. SARWAN SINGH
January 16, 2017
LAKHWINDER SINGH Vs. STATE OF PUNJAB
September 13, 2017
LAKHWINDER SINGH Vs. STATE OF PUNJAB
October 12, 2017
LAKHWINDER SINGH Vs. JAGTAR SINGH
August 1, 2017
LAKHWINDER SINGH Vs. TILAK RAJ
July 11, 2017
LAKHWINDER SINGH Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
April 17, 2017
LAKHWINDER SINGH GILL Vs. SUKHWANT SINGH AND OTHERS
December 11, 2017
LAKSHMI PRECISION SCREWS LIMITED Vs. M/S. BHARAT INDUSTRIES
November 2, 2017
LAKSHYA @ PAPPU Vs. CENTRAL BUREAU OF INVESTIGATION
December 4, 2017
LAKSHYAPREET KAUR (MINOR) (THROUGH HER FATHER AND NATURAL GUARDIAN GURINDER SINGH) Vs. SHARNJIT RAM AND ANOTHER
November 30, 2017
LAL CHAND Vs. M/S. MARUTI SUZUKI INDIA LTD. AND ANR.
December 12, 2017
LAL CHAND Vs. STATE OF HARYANA AND OTHERS
March 6, 2017
LAL SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB AND OTHERS
March 6, 2017
LAL SINGH Vs. STATE OF HARYANA
May 9, 2017
LAL SINGH AND ANOTHER Vs. MOHAN LAL
November 21, 2017
LALIT Vs. THE STATE OF HARYANA & OTHERS
March 3, 2017
LALIT KUMAR AND ANOTHER Vs. KAMLESH RANI
December 11, 2017
LALITA RANI AND OTHERS Vs. VISHWAJIT SINGH MINHAS AND ANOTHER
November 22, 2017
LALITA YADAV Vs. STATE OF HARYANA
January 31, 2017
LALLU Vs. STATE OF PUNJAB
January 13, 2017
LATE RAJINDER KUMAR THROUGH HIS LRS Vs. DAYA RANI
December 12, 2017
LEELAWATI AND OTHERS Vs. RAM SINGH AND OTHERS
December 12, 2017
LEKH RAJ ARORA Vs. STATE OF HARYANA AND OTHERS
February 1, 2017
LIFECARE INNOVATIONS PVT. LTD. Vs. UNION OF INDIA AND ANOTHER
April 5, 2017
LOKESH Vs. RAMESHWAR TYAGI
December 11, 2017
LOKESH DEVI Vs. STATE OF HARYANA
July 12, 2017
LOVELY Vs. STATE OF PUNJAB
December 12, 2017
LOVELY & OTHERS Vs. STATE OF PUNJAB & OTHERS
December 19, 2017
LOVELY KUMAR Vs. STATE OF PUNJAB
March 7, 2017
LRY. LABOUR CONTRACTOR Vs. CHANDIGARH MUNICIPAL CORPORATION
May 22, 2017
LT. COL. PYARA SINGH SARANG Vs. DISTT. MAGISTRATE
November 6, 2017
LUDHIANA STOCK EXCHANGE LTD , Vs. MUNICIPAL CORPORATION, LUDHIANA AND OTHERS
December 6, 2017
LUXMI NARAIN (THROUGH LRS) Vs. DIRECTOR CONSOLIDATION, HARYANA AND ORS.
December 13, 2017
M K OVERSEAS PRIVATE LIMITED Vs. STATE OF PUNJAB AND ANOTHER
December 11, 2017
M S MIDDLE HIGH SCHOOL AND ANOTHER Vs. USHA AND OTHERS
September 26, 2017
M. SUKUMAR REDDY AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
December 21, 2017
M.D. FROZEN FOOD EXPORTS PVT. LTD. AND OTHERS Vs. HERO FINCORP LIMITED AND ANOTHER
August 2, 2017
M.P. CHATRATH Vs. CENTRAL INFORMATION COMMISSIONER AND OTHERS
June 1, 2017
M.R. BATRA Vs. UTTAR HARYANA VITRAN NIGAM LIMITED & OTHERS
August 10, 2017
M.S. SANDHU BRIK KLIN Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
July 27, 2017
M.S.MALIK Vs. CENTRAL INFORMATION COMMISSION & OTHERS
January 18, 2017
M/S ABHITEX INTERNATIONAL Vs. STATE OF HARYANA AND OTHERS
January 23, 2017
M/S ACTIVE PROMOTERS PVT. LTD. Vs. ASSOTECH REALTY PRIVATE LIMITED AND ANOTHER
January 11, 2017
M/S ALKEM LABORATORIES LTD. Vs. ADDITIONAL DEPUTY COMMISSIONER
September 20, 2017
M/S ASF BUILDWELL PVT. LTD. AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 10, 2017
M/S BHOLE SHANKAR TRADING COMPANY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 29, 2017
M/S BONN NUTRIENTS PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
February 14, 2017
M/S CAPITAL DYEING COMPANY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
April 24, 2017
M/S CITADAL SECURITY SERVICES, NEW DELHI Vs. THE CHAIRMAN, JIND CENTRAL COOPERATIVE BANK LTD., JIND AND OTHERS
August 1, 2017
M/S CITY MEDICINE CENTRE Vs. STATE OF PUNJAB
April 25, 2017
M/S DAULATRAM DHARAMBIR AUTO PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
December 6, 2017
M/S DHINGRA JARDINE INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF HARYANA AND OTHERS
January 30, 2017
M/S EMU LINES PVT. LTD. Vs. SH. R.P. SINGH
November 17, 2017
M/S FASHION SQUARE, ABOHAR Vs. KAMAL RAJPOOT (NIKKU)
March 2, 2017
M/S FUSION COACHING REDEFINED Vs. INCOME TAX OFFICER, WARD NO. 6(3), SAS NAGAR, MOHALI
April 27, 2017
M/S G.E. MOTORS INDIA (P) LIMITED. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE
January 20, 2017
M/S GAUTAM BUILDERS, ENGINEERS & CONTRACTORS Vs. MUNICIPAL CORPORATION, CHANDIGARH, ETC.
August 11, 2017
M/S GEE CITY BUILDERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
April 26, 2017
M/S GIRDHARI LAL CONSTRUCTIONS Vs. UNION OF INDIA AND OTHERS
April 18, 2017
M/S GIRDHARI LAL CONSTRUCTIONS PVT. LTD. Vs. UNION OF INDIA AND OTHERS
May 3, 2017
M/S GLOBAL FACILITIES Vs. STATE OF PUNJAB AND OTHERS
November 29, 2017
M/S GOPAL COTTON INDUSTRIES PVT. LTD Vs. COMMISSIONER OF INCOME TAX
January 30, 2017
M/S GOYAL TRADERS COMMISSION AGENTS Vs. STATE OF PUNJAB AND OTHERS
September 22, 2017
M/S GTL INFRASTRUCTURE LIMITED Vs. SHRUTI SINGH
May 8, 2017
M/S GURDEEP SINGH AND OTHERS Vs. MAKHAN SINGH
May 3, 2017
M/S GURU NANAK PROMOTERS PVT. LTD. Vs. LOVE DEV AND ANOTHER
July 14, 2017
M/S HARRY HYPER STORE Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 24, 2017
M/S HARYANA NAV YUVAK KALA SANGAM Vs. STATE OF HARYANA AND ANOTHER
October 24, 2017
M/S HILLTOP RUBBERS PVT. LIMITED Vs. STATE OF HARYANA
November 30, 2017
M/S ICOMM TELE LTD. Vs. PUNJAB STATE WATER SUPPLY AND SEWERAGE BOARD AND ANOTHER
May 9, 2017
M/S IDCOL KALINGA IRON WORKS LTD. AND ANOTHER Vs. VINOD KUMAR SINGAL AND OTHERS
August 21, 2017
M/S INDER MAL SURESH KUMAR Vs. STATE OF HARYANA
November 21, 2017
M/S INDIA LEASE DEVELOPMENT LTD. Vs. RAJNISH BEHL AND OTHERS
September 6, 2017
M/S INDIAN SECURITY SERVICES (REGD.), LUDHIANA Vs. PUNJABI UNIVERSITY, PATIALA
July 24, 2017
M/S INTEL CORPORATION Vs. UNION OF INDIA AND OTHERS
March 22, 2017
M/S INTERNATIONAL CARS AND MOTORS LIMITED Vs. THE STATE OF PUNJAB AND OTHERS
May 1, 2017
M/S JAI KISHAN DASS VIJAY KUMAR AGGARWAL AND OTHERS Vs. ICICI BANK LTD., AND ANOTHER
January 30, 2017
M/S JAI SINGH AND COMPANY Vs. STATE OF HARYANA
October 12, 2017
M/S JOSHUA FOODS Vs. UNION OF INDIA (P&H)(D.B.)
August 17, 2017
M/S KAITHAL WINE TRADER, L Vs. STATE OF HARYANA AND OTHERS
August 17, 2017
M/S LAGGAR INDUSTRIES LIMITED Vs. STATE OF HARYANA AND OTHERS
January 17, 2017
M/S LIFO INTERNATIONAL Vs. C.I.T. AYAKAR BHAWAN, SECTOR
March 15, 2017
M/S LIQUOR WORLD VENTURE PRIVATE LIMITED Vs. CHANDIGARH ADMINISTRATION AND OTHERS
February 14, 2017
M/S LIQUOR WORLD VENTURE PVT. LTD. Vs. CHANDIGARH ADMINISTRATION AND OTHERS
July 31, 2017
M/S M.J. STEEL SALES Vs. STATE OF PUNJAB
May 8, 2017
M/S MAHESH KUMAR SINGLA Vs. UNION OF INDIA
March 27, 2017
M/S MAHINDRA TIMBER STORE Vs. STATE BANK OF INDIA AND ANOTHER
March 15, 2017
M/S MALIBU ESTATES PRIVATE LIMITED Vs. PERMANENT LOK ADALAT
February 13, 2017
M/S MANCHANDA GLASS HOUSE Vs. SUDESH KUMAR KALRA
May 3, 2017
M/S MANGAL DEEP Vs. RAJINDER PARSAD
February 23, 2017
M/S MAPLE LOGISTICS PVT. LTD. Vs. M/S RIBA TEXTILE PVT LTD & ORS.
July 24, 2017
M/S MILLENNIUM WIRES (P) LIMITED, JALANDHAR AND ANOTHER Vs. ORIENTAL BANK OF COMMERCE, GURGAON
February 14, 2017
M/S MODEL ECONOMIC TOWNSHIP LIMITED Vs. LAND ACQUISITION COLLECTOR
October 10, 2017
M/S MORGAN SIGNATURE TOWERS PRIVATE LIMITED Vs. M.P. NAGAR AND ANOTHER
August 31, 2017
M/S MUNDIAN CARRIERS (INDIA) Vs. KAMAL KUMAR AND OTHERS
February 22, 2017
M/S NAHAR SPINNING MILLS LIMITED Vs. THE COMMISSIONER OF INCOME TAX, LUDHIANA
April 17, 2017
M/S NALANDA SPINNERS LIMITED Vs. STATE OF PUNJAB AND OTHERS
February 8, 2017
M/S NEPTUNE LAND AND HOUSING PVT. LTD AND OTHERS Vs. KRISHNA AND OTHERS
March 9, 2017
M/S OM INTERNATIONAL Vs. M/S WINNER NIPPON ELECTRONIC LTD.
September 27, 2017
M/S OSWAL APPARELS PRIVATE LIMITED, LUDHIANA AND OTHERS Vs. STATE BANK OF INDIA, LUDHIANA AND ANOTHER
February 14, 2017
M/S P.C. JAIN TEXTILE PVT. LTD. Vs. STATE OF HARYANA
January 12, 2017
M/S PARKASH AMUSEMENT RIDES & FUN WORLD PVT. LIMITED AND OTHERS Vs. CHILDRENS WELFARE SOCIETY (REGD.)
January 24, 2017
M/S PARKASH INDUSTRIES, AHMEDGARH Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. (MARKFED) SANGRUR AND ANOTHER
February 17, 2017
M/S PAUL MERCHANTS LTD. Vs. THE ORIENTAL INSURANCE COMPANY LIMITED
January 11, 2017
M/S PERFECT FACILITIES MANAGEMENT PVT. LTD. Vs. PRESIDING OFFICER AND ANOTHER
February 9, 2017
M/S PUNJAB INSTITUTE OF MEDICAL SCIENCES Vs. DEPUTY COMMISSIONER OF INCOME TAX
May 3, 2017
M/S R.S. LABOUR AND TRANSPORT CONTRACTOR Vs. FOOD CORPORATION OF INDIA AND OTHERS
March 6, 2017
M/S RADHA RAMAN INDUSTRIES Vs. M/S MANOJ TRADING COMPANY
August 29, 2017
M/S RAGLAN INFRASTRUCTURE PVT. LTD. Vs. STATE OF PUNJAB AND OTHERS
February 15, 2017
M/S RATHORE PROMOTERS AND DEVELOPERS PVT. LTD. AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 22, 2017
M/S REAL MAZON INDIA LTD. Vs. STATE OF PUNJAB
September 5, 2017
M/S RICELA HEALTH FOODS LIMITED Vs. STATE OF PUNJAB AND OTHERS
February 15, 2017
M/S RULIA MAL AMAR CHAND Vs. UNION OF INDIA AND OTHERS
July 20, 2017
M/S S.N. BAJAJ ALLOYS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
September 18, 2017
M/S S.S. FERTILIZER AND ANOTHER Vs. STATE OF PUNJAB
January 24, 2017
M/S SACHDEVA FASHION HOUSE Vs. PUNJAB AND SIND BANK AND ANOTHER
March 15, 2017
M/S SALIENT CRAFTS Vs. M/S TETS-N RAI INTERNATIONAL AND ...
December 22, 2017
M/S SANT RICE AND GENERAL MILLS Vs. STATE OF PUNJAB AND OTHERS
January 23, 2017
M/S SARDHA RAM & SONS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 23, 2017
M/S SAWAN LAND DEVELOPERS PVT. Vs. DEBT. RECOVERY APPELLATE TRIBUNAL AND OTHERS
March 29, 2017
M/S SHOE PALACE Vs. SHAM LAL
March 8, 2017
M/S SHRI KRISHNA CONSTRUCTION COMPANY Vs. BATHINDA DEVELOPMENT AUTHORITY AND OTHERS
February 21, 2017
M/S SHYAM LAL SHER SINGH Vs. STATE OF HARYANA
November 30, 2017
M/S SOHAL TRACTORS & FARM MACHINERY THROUGH ITS PROP. AND ANOTHER Vs. HMT LTD. AND ANOTHER
February 9, 2017
M/S SOMA PUNJAB WAREHOUSING PVT. LTD. Vs. STATE OF PUNJAB
August 1, 2017
M/S SOMRASS TRADERS THROUGH ITS PARTNER S. GURINDER SINGH GILL, LUDHIANA Vs. STATE OF PUNJAB AND OTHERS
February 27, 2017
M/S SUKHDEV SINGH AND COMPANY, DHANAULA, BARNALA Vs. FOOD CORPORATION OF INDIA AND OTHERS
August 9, 2017
M/S SUMAN VILLAS PVT. LTD., JHAJJAR Vs. STATE OF HARYANA AND ANOTHER
June 2, 2017
M/S SUNDER MARKETING ASSOCIATES Vs. STATE OF HARYANA AND OTHERS
June 1, 2017
M/S SUNRISE HOUSE KEEPING & SUPPORT SERVICES PVT. LTD.,CHANDIGARH Vs. CHANDIGARH INDUSTRIAL & TOURISM DEVELOPMENT CORPORATION LIMITED AND ANOTHER
February 20, 2017
M/S SUVIDHA ENGINEERS INDIA PVT LTD Vs. COSMAS RESEARCH LAB LTD
August 3, 2017
M/S SWITCH CRAFT PVT. LTD. Vs. OMBUDSMAN ELECTRICITY PUNJAB AND OTHERS
March 29, 2017
M/S TDS MANAGEMENT CONSULTANT PRIVATE LIMITED Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH AND ANOTHER
October 12, 2017
M/S TRIF AMRITSAR PROJECTS LTD. Vs. STATE OF PUNJAB
March 24, 2017
M/S UNITED BREWERIES LTD. Vs. STATE OF HARYANA
January 31, 2017
M/S USHA STUD AND AGRICULTURAL FARMS PRIVATE LIMITED Vs. STATE OF HARYANA AND OTHERS
June 2, 2017
M/S VISHWAS DHALIWAL COLD STORE Vs. UNION OF INDIA AND OTHERS
March 21, 2017
M/S WORLD CLASS ENTERPRISES AND ANOTHER Vs. CHAMAN LAL
January 30, 2017
M/S. DECIBELS INDIA PVT. LTD. Vs. HARYANA STATE INDUSTRIAL & INFRASTRUCTURE DEVELOPMENT CORPORATION LTD. AND OTHERS
August 10, 2017
M/S. DLF POWER AND SERVICES LTD. Vs. STATE OF HARYANA
November 29, 2017
M/S. DRISH SHOES LIMITED Vs. MOHAN PARSHAD AND ANOTHER
December 20, 2017
M/S. DYNAMIC CONTINENTAL PVT. LTD. Vs. ARVINDER SINGH AND ANOTHER
March 23, 2017
M/S. EXL CAREERS AND ANOTHER Vs. FRANKFINN AVIATION SERVICES PVT. LTD.
September 5, 2017
M/S. FILTREX ENGG. Vs. UNION OF INDIA
September 26, 2017
M/S. GANESH TRADING CO. AND ORS. Vs. THE STATE OF HARYANA AND ORS.
February 7, 2017
M/S. GANGA COLOUR LAB AND ANOTHER Vs. JANAK RANI AND OTHERS
March 23, 2017
M/S. GODREJ & BOYEE MANUFACTURING CO. LIMITED Vs. UNION OF INDIA
March 3, 2017
M/S. GULSHAN RAI JAIN Vs. THE EXECUTIVE ENGINEER, HOUSING BOARD, HARYANA, GURGAON AND ANR.
November 29, 2017
M/S. GUPTA AND COMPANY AND OTHERS Vs. PUNJAB AND SIND BANK AND ANOTHER
October 4, 2017
M/S. HALL MARK STEEL PVT. LTD. Vs. FEDERAL BANK
April 21, 2017
M/S. HARTRON COMMUNICATIONS LTD. Vs. SECRETARY, MINISTRY OF LABOUR AND EMPLOYMENT ETC.
March 20, 2017
M/S. HRA PAPER MILLS PVT. LTD. AND OTHERS Vs. AUTHORISED OFFICER, STATE BANK OF INDIA AND OTHERS
March 15, 2017
M/S. INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
March 8, 2017
M/S. INTERNATIONAL TRANSMISSION LTD. Vs. ISOLUX CORSAN INDIA ENGINEERING AND CONSTRUCTION PVT. LTD. AND ANOTHER
September 28, 2017
M/S. JAGPREET COMMISSION AGENTS VILLAGE DEEP SINGH WALA Vs. VIRPAL KAUR
July 26, 2017
M/S. KULDEEP FLOUR MILLS AND OTHERS Vs. STATE BANK OF PATIALA AND OTHERS
July 11, 2017
M/S. L.G. HOTELS LIMITED Vs. STATE OF HARYANA
July 3, 2017
M/S. LOTUS REALTECH PVT. LTD. Vs. THE STATE OF HARYANA AND OTHERS
December 13, 2017
M/S. MEDROPOLITAN Vs. CONTROLLING AUTHORITY
July 5, 2017
M/S. MEHAM CO Vs. PRESIDING OFFICER
December 11, 2017
M/S. MGR SHAWLS THROUGH ITS PROPRIETOR AND ANOTHER Vs. M/S. YOUNGMAN WOOLEN MILLS (P) LTD.
July 28, 2017
M/S. O.K. BRICKS INDUSTRY Vs. M/S. MADHAV CONSTRUCTIONS
August 2, 2017
M/S. PRAKASH ASPHALTINGS AND TOLL HIGHWAYS (INDIA) LIMITED Vs. STATE OF HARYANA AND OTHERS
November 29, 2017
M/S. PUNJAB AGRO INDUSTRIES CORPORATION LTD. Vs. BIMLA KUMARI
May 12, 2017
M/S. R.V. RICE MILLS Vs. THE PUNJAB STATE CO
December 8, 2017
M/S. RISHI STEEL TRADERS MOTIA KHAN MANDI GOBINDGARH Vs. VAIBHAV BASSI
October 9, 2017
M/S. SACHDEVA STORE AND ANOTHER Vs. AMIT KUMAR
February 20, 2017
M/S. SWASTIK FILLING STATION, VILLAGE GUDHA, TEHSIL LADWA, DISTRICT KURUKSHETRA. Vs. INDIAN OIL CORPORATION LTD., PANIPAT & ANOTHER
January 25, 2017
M/S. TAJINDER PAUL SINGH AND SONS Vs. UT OF CHANDIGARH AND ORS.
February 22, 2017
M/S. VERMA ENGINEERING & SHIVALIK INC., AND ANOTHER Vs. TULSI RAM
March 1, 2017
M/S. VIDEOCON D2H LTD Vs. SHARVAN KUMAR
July 24, 2017
M/S. VIJAY K. GUPTA AND COMPANY Vs. STATE OF PUNJAB AND OTHERS
October 30, 2017
M/S. VIKRAM ELECTRIC EQUIPMENT PVT. LTD. Vs. CHANKYA EDUCATION SOCIETY
July 13, 2017
M/S. VIMCON PROJECTS PVT. LTD Vs. PAWAN KUMAR
May 11, 2017
M/S. VINOD COTTON CORPORATION Vs. M/S. JINDAL COTEX LTD. AND OTHERS
May 24, 2017
M/S. WOCKHARDT LIMITED Vs. ATAM PRAKASH SINGH
March 15, 2017
M/S. XEN (CONST.), PUNJAB MANDI BOARD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
August 31, 2017
MADAN GOPAL SINGLA Vs. SHASHI AGGARWAL
September 26, 2017
MADAN KUMAR @ MANOJ KUMAR Vs. STATE OF PUNJAB
July 21, 2017
MADAN SINGH (DECEASED) THROUGH HIS LRS Vs. ROOP SINGH
May 24, 2017
MADHU BALA Vs. STATE OF PUNJAB
May 30, 2017
MADHU SUDAN Vs. UNION OF INDIA AND OTHERS
July 31, 2017
MAFFI Vs. MANDIL KAUSHIK
April 3, 2017
MAGHAR AND ANOTHER Vs. ROHIT ALIAS BUNTY AND OTHERS
November 17, 2017
MAGHAR SINGH Vs. LABH SINGH
October 13, 2017
MAGHAR SINGH GREWAL Vs. PSPCL AND OTHERS
February 20, 2017
MAGMA HDI GENERAL INSURANCE CO. LTD. Vs. MUKESH DEVI AND OTHERS
December 6, 2017
MAHA SINGH Vs. DHARAMBIR @ DHARMA AND ANOTHER
December 16, 2017
MAHABIR PRASAD Vs. STATE OF HARYANA AND OTHERS
July 25, 2017
MAHARAJ AND OTHERS Vs. STATE OF PUNJAB
January 24, 2017
MAHAVIR SINGH Vs. STATE OF PUNJAB AND OTHERS
April 19, 2017
MAHENDER SINGH Vs. STATE OF HARYANA
September 15, 2017
MAHENDER SINGH AND ANOTHER Vs. RESHMA DEVI AND OTHERS
July 28, 2017
MAHENDER SINGH MEENA Vs. UNION OF INDIA AND OTHERS
August 30, 2017
MAHESH ARORA Vs. STATE OF HARYANA
August 17, 2017
MAHESH BATRA (DECEASED) THR. HIS LRS LAKSHYA BATRA AND ANOTHER Vs. NARINDER SINGH AND OTHERS
September 8, 2017
MAHESH CHAND Vs. DROPTI AND ANOTHER
November 21, 2017
MAHESH CHANDER SAXENA Vs. UNION OF INDIA AND OTHERS
February 22, 2017
MAHESH GUPTA ALIAS DIMPLE Vs. HARPREET SINGH
September 8, 2017
MAHESH KUMAR Vs. STATE OF HARYANA AND OTHERS
March 29, 2017
MAHESH KUMAR THROUGH NISHA Vs. BHAN SINGH AND OTHERS
March 14, 2017
MAHESH SHARMA Vs. DINESH BHARDWAJ
January 10, 2017
MAHINDER SINGH Vs. UNION OF INDIA AND OTHERS
December 6, 2017
MAHIPAL Vs. STATE OF HARYANA
September 26, 2017
MAI CHAND Vs. STATE OF HARYANA AND OTHERS
November 30, 2017
MAIN PAL Vs. COMMISSIONER, ROHTAK
February 15, 2017
MAIN PAL AND ANOTHER Vs. STATE OF HARYANA
April 28, 2017
MAITRI MEHTA Vs. CBSE AND OTHERS
May 18, 2017
MAJOR SINGH Vs. STATE OF PUNJAB AND OTHERS
December 8, 2017
MAJOR SINGH Vs. STATE OF PUNJAB
December 4, 2017
MAKHAN LAL Vs. PANDIT BHAGWAT DAYAL SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK AND OTHERS
December 8, 2017
MAKHAN SINGH Vs. STATE OF PUNJAB
November 28, 2017
MAKHAN SINGH Vs. STATE OF PUNJAB
November 25, 2017
MAKHAN SINGH Vs. MANJIT KAUR
September 19, 2017
MAKHAN SINGH AND OTHERS Vs. STATE OF PUNJAB
December 15, 2017
MAL SINGH Vs. DES RAJ AND OTHERS
April 27, 2017
MALKIAT SINGH Vs. THE CHAIRMAN, PERMANENT LOK ADALAT, PUBLIC UTILITY SERVICES AND ANOTHER
March 20, 2017
MALOOKA Vs. JOGINDER KAUR
May 8, 2017
MALTI DEVI Vs. AMRIT LAL
December 15, 2017
MALWINDER SINGH Vs. STATE OF PUNJAB
September 1, 2017
MAMTA Vs. PT. B.D. SHARMA UNIVERSITY OF HEALTH SCIENCES, ROHTAK & ANOTHER
November 27, 2017
MAMTA RANI Vs. SONU
May 8, 2017
MAN SINGH Vs. S.S. KHANNA AND OTHERS
May 30, 2017
MANAGER M/S RATIONAL BUSINESS CORPORATION PVT. LTD Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
February 28, 2017
MANAGING DIRECTOR, PEPSU ROAD TRANSPORT CORPORATION Vs. JAGJIT SINGH AND ANOTHER
April 26, 2017
MANDEEP SHARMA Vs. STATE OF PUNJAB
September 14, 2017
MANDEEP SINGH Vs. STATE OF PUNJAB
September 25, 2017
MANDEEP SINGH AND ANOTHER Vs. AMRIK SINGH AND OTHERS
March 16, 2017
MANDEEP SINGH SIDHU Vs. IMPROVEMENT TRUST, PATIALA
April 5, 2017
MANDER SINGH Vs. STATE OF PUNJAB
March 8, 2017
MANDIP SINGH Vs. STATE OF PUNJAB
November 10, 2017
MANDISH SINGH AND ANR Vs. STATE OF PUNJAB AND ORS
December 22, 2017
MANESAR INDUSTRIAL WELFARE ASSOCIATION Vs. STATE OF HARYANA
September 12, 2017
MANGA SINGH Vs. PARAMJIT SINGH (P&H)(D.B.)
November 14, 2017
MANGAL DASS Vs. GOVT. OF INDIA THROUGH SECRETARY, MINISTRY OF ROAD TRANSPORT AND SURFACE/HIGHWAYS AND OTHERS
February 15, 2017
MANGAL DIN Vs. DHERA SINGH AND OTHERS
September 4, 2017
MANGAT RAM Vs. SUDERSHAN KUMAR AND ANOTHER
October 7, 2017
MANGAT RAM @ MANGA Vs. STATE OF PUNJAB AND OTHERS
May 8, 2017
MANGAT RAM AND OTHERS Vs. RAM PARKASH AND OTHERS
December 8, 2017
MANGAT RAM DOGRA AND OTHERS Vs. UT OF CHANDIGARH AND OTHERS
January 27, 2017
MANGAT SINGH @ MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB
January 25, 2017
MANGE RAM Vs. STATE OF HARYANA
January 31, 2017
MANGE RAM Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND OTHERS
November 8, 2017
MANHAR SINGH BILLING Vs. UNION OF INDIA AND OTHERS
July 12, 2017
MANI NANDWANI Vs. M.R. SHARMA AND OTHERS
March 15, 2017
MANI RAM Vs. STATE OF HARYANA
March 10, 2017
MANI RAM Vs. STATE OF PUNJAB AND OTHERS
July 19, 2017
MANINDER SINGH AND ANOTHER Vs. RAJINDER KAUR AND OTHERS
September 22, 2017
MANISH TANDON Vs. ANKITA BHUTAM
May 23, 2017
MANISHA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
July 5, 2017
MANJAY AND OTHERS Vs. LALIT AND OTHERS
July 14, 2017
MANJEET Vs. STATE OF HARYANA
September 1, 2017
MANJEET KUMAR Vs. SUMAN
December 11, 2017
MANJEET KUMAR Vs. UNION OF INDIA AND ANOTHER
August 4, 2017
MANJEET SINGH Vs. JAGWINDER SINGH @ RAJU AND ORS.
March 10, 2017
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LTD & ORS
October 3, 2017
MANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
March 30, 2017
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED
September 4, 2017
MANJIT KAUR Vs. FINANCIAL COMMISSIONER
January 23, 2017
MANJIT KAUR Vs. PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER
March 1, 2017
MANJIT KAUR AND ORS. Vs. SANT BABA LABH SINGH AND ORS.
October 4, 2017
MANJIT KAUR AND OTHERS Vs. PARAMJIT SINGH AND OTHERS
November 28, 2017
MANJIT KAUR AND OTHERS Vs. SEHAJBEER SINGH AND ANOTHER
September 27, 2017
MANJIT KAUR AND OTHERS Vs. DILBAR SINGH @ DALVEER SINGH BASI AND OTHERS
March 30, 2017
MANJIT KUMAR Vs. RAM SAWROOP AND OTHERS
January 11, 2017
MANJIT KUMAR @ GOLDI Vs. STATE OF PUNJAB AND OTHERS
February 15, 2017
MANJIT SINGH Vs. YASHPAL, SOLE PROPRIETOR OF YASH PAL RAVINDER NATH COMMISSION AGENT
November 27, 2017
MANJIT SINGH Vs. STATE OF HARYANA
November 7, 2017
MANJIT SINGH Vs. GURDASPUR AMRITSAR KSHETRIYA GRAMIN BANK
September 27, 2017
MANJIT SINGH Vs. HARPREET AND OTHERS
August 9, 2017
MANJIT SINGH AND ANOTHER Vs. SATISH KUMAR AND OTHERS
November 14, 2017
MANJIT SINGH AND OTHERS Vs. GURINDERPAL SINGH AND OTHERS
July 24, 2017
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 23, 2017
MANJU RANI AND ANOTHER Vs. HARYANA PUBLIC SERVICE COMMISSION AND OTHERS
May 12, 2017
MANJURAN AND OTHERS Vs. VINOD KUMAR AND ANOTHER
December 22, 2017
MANMATI AND ANOTHER Vs. BACCHA YADAV AND OTHERS
December 12, 2017
MANMOHAN MAHESHWARI Vs. STATE OF PUNJAB
May 31, 2017
MANMOHAN SINGH Vs. STATE OF HARYANA
April 28, 2017
MANOHAR LAL Vs. STATE OF HARYANA AND OTHERS
May 26, 2017
MANOHAR LAL Vs. SMT. BHANTI AND OTHERS
January 12, 2017
MANOHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
January 13, 2017
MANOJ Vs. STATE OF HARYANA
April 7, 2017
MANOJ KUMAR Vs. STATE OF HARYANA AND ANR
December 22, 2017
MANOJ KUMAR Vs. BIMLA DEVI
July 14, 2017
MANOJ KUMAR Vs. STATE OF HARYANA
April 20, 2017
MANOJ KUMAR Vs. STATE OF HARYANA AND OTHERS
May 19, 2017
MANORAMA DEVI Vs. STATE OF HARYANA
October 28, 2017
MANPINDER KAUR Vs. DEPUTY DIRECTOR GENERAL EDUCATION INDIAN COUNCIL OF AGRICULTURAL RESEARCH, NEW DELHI AND OTHERS
September 14, 2017
MANPREET SINGH Vs. PAL KAUR
August 11, 2017
MANPREET SINGH Vs. STATE OF PUNJAB
December 18, 2017
MANPREET SINGH SOOD Vs. STATE OF PUNJAB AND ANOTHER
January 20, 2017
MANVIR SINGH & ANR Vs. STATE OF HARYANA AND ANR
January 17, 2017
MANWAR Vs. SAHARPAL
May 5, 2017
MARKET COMMITTEE, PILUKHERA AND ANR. Vs. RAMESHWAR PARSAD
July 14, 2017
MARUTI SUZUKI INDIA LIMITED Vs. COMMR. OF CENTRAL EXCISE, DELHI
May 9, 2017
MASTER ADITYA RAJ Vs. STATE OF HARYANA AND OTHERS
August 9, 2017
MASTER RAM BAHADUR Vs. UNION OF INDIA
January 13, 2017
MAURYA DISTRILLERS & BOTTLERS PRIVATE LIMITED Vs. UNION TERRITORY OF CHANDIGARH AND ANOTHER
December 11, 2017
MAX BUPA HEALTH INSURANCE COMPANY LTD. Vs. PRIYANKA VERMA AND ANOTHER
January 10, 2017
MAYA DEVI Vs. STATE BANK OF PATIALA AND OTHERS
November 7, 2017
MAZIDAN AND ANOTHER Vs. MAZID AND OTHERS
December 15, 2017
MEDICAL OFFICER Vs. GIRDHARI LAL
February 17, 2017
MEDICOS LEGAL ACTION GROUP TRUST (REGD.) Vs. DIRECTOR
September 20, 2017
MEDISTAR HOSPITAL AND OTHERS Vs. PRESIDING JUDICIAL MEMBER, PUNJAB STATE CONSUMER COMMISSION AND OTHERS
March 20, 2017
MEDROPOLITAN Vs. CONTROLLING AUTHORITY UNDER PAYMENT OF GRATUITY ACT AND ANOTHER
July 5, 2017
MEENA DEVI Vs. ORIENTAL BANK OF COMMERCE
April 7, 2017
MEENA KUMARI Vs. AKHLESH SINGH @ ATULESH SINGH AND OTHERS
July 31, 2017
MEENAKSHI GUPTA Vs. STATE OF HARYANA AND ANOTHER
November 8, 2017
MEENAKSHI SHARMA Vs. STATE OF PUNJAB AND ANOTHER
March 24, 2017
MEENU AND OTHERS Vs. KRISHAN DESHWAL
January 13, 2017
MEENU BHATTI Vs. STATE OF PUNJAB AND OTHERS
May 4, 2017
MEERA AND ORS Vs. RAM SAT AND ORS
July 11, 2017
MEGHA SHARMA Vs. GURU NANAK DEV UNIVERSITY AMRITSAR AND OTHERS
May 5, 2017
MEHAK @ SILKI Vs. AJAY SINGH
September 20, 2017
MEHAM COOPERATIVE SUGAR MILL LTD Vs. PRESIDING OFFICER-CUM-LABOUR COURT
December 11, 2017
MEHAR SINGH Vs. RAM KISHAN (DECEASED) THROUGH LRS
January 25, 2017
MEHAR SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER AND OTHERS
January 24, 2017
MEHMA SINGH Vs. FINANCIAL COMMISSIONER
February 21, 2017
MEHMOOD Vs. NASRUDDIN
March 30, 2017
MEHNGA SINGH Vs. KHUSHWINDER SINGH AND OTHERS
September 21, 2017
MEWA SINGH Vs. STATE OF PUNJAB
September 25, 2017
MEWA SINGH Vs. PARAMJIT KAUR
January 10, 2017
MINA KALA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
February 14, 2017
MINDRO Vs. KRISHAN KUMAR
March 14, 2017
MINTU Vs. STATE OF PUNJAB
October 27, 2017
MINTU @ MONTU Vs. RAKESH CHADHA
March 22, 2017
MISHRI CHAND AND OTHERS Vs. SATENDER
May 26, 2017
MITHLESH Vs. BABU RAM
August 18, 2017
MITTAL ASSOCIATES Vs. UTTAM POULTRY FARM
September 29, 2017
MOHALLA SUDHAR COMMITTEE Vs. STATE OF PUNJAB
January 12, 2017
MOHAMED ARMAN (MINOR) THROUGH HER MOTHER/LEGAL GUARDIAN AFSAR JAHAN Vs. UNION OF INDIA AND ANOTHER
January 23, 2017
MOHAMMAD AYUB AND ANOTHER Vs. UNION OF INDIA
May 2, 2017
MOHAMMAD BASHIR Vs. HARKIRAT SINGH AND OTHERS
February 1, 2017
MOHAMMAD CHAND Vs. STATE OF HARYANA
December 16, 2017
MOHAN LAL Vs. AMAR SHANKAR AND OTHERS
March 7, 2017
MOHAN LAL Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANOTHER
August 1, 2017
MOHAN LAL Vs. SUPERINTENDING CANAL OFFICER AND OTHERS
January 12, 2017
MOHAN LAL Vs. STATE OF HARYANA AND OTHERS
February 23, 2017
MOHAN SINGH Vs. STATE OF PUNJAB
July 17, 2017
MOHAN SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 6, 2017
MOHAN SINGH AND ANOTHER Vs. GURNAM SINGH AND OTHERS
April 19, 2017
MOHAR RAM Vs. BHIM SINGH AND OTHERS
November 3, 2017
MOHD AYUB BHAT Vs. VASUDEV & ORS
December 1, 2017
MOHD. HUSSAIN Vs. MOHD. ASHGAR
May 11, 2017
MOHINDER PAL Vs. GENERAL PUBLIC AND ANOTHER
February 1, 2017
MOHINDER PAL GOEL Vs. STATE OF HARYANA AND OTHERS
November 30, 2017
MOHINDER PARTAP SINGH DHILLON Vs. PUNJAB STATE POWER CORPORATION LTD & OTHERS
November 28, 2017
MOHINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
December 13, 2017
MOHINDER SINGH Vs. MOHINDER KAUR AND OTHERS
March 1, 2017
MOHINDER SINGH Vs. SATNAM SINGH
April 7, 2017
MOHINDER SINGH Vs. PALA SINGH
February 17, 2017
MOHINDER SINGH Vs. INDER PAUL SINGH @ PAPPU
September 25, 2017
MOHINDER SINGH Vs. STATE OF PUNJAB AND ORS.
December 15, 2017
MOHINDER SINGH Vs. BHULLA SINGH
October 9, 2017
MOHINDER SINGH Vs. DEPUTY COMMISSIONER
May 12, 2017
MOHINDER SINGH Vs. U T CHANDIGARH ADMINISTRATION AND OTHERS
December 21, 2017
MOHINDER SINGH (SINCE DECEASED) THROUGH L.R.S Vs. STATE OF HARYANA AND OTHERS
March 2, 2017
MOHINDER SINGH AND OTHERS Vs. BALDEV SINGH
September 19, 2017
MOHINDERJIT SINGH CHEEMA Vs. STATE OF PUNJAB
May 16, 2017
MOHIT Vs. STATE OF HARYANA
March 31, 2017
MOHIT AND ANOTHER Vs. HAWA SINGH AND OTHERS
August 1, 2017
MOHIT SINGH Vs. STATE OF HARYANA
October 26, 2017
MONIKA DUDANI MEHTAB Vs. UNION OF INDIA
November 13, 2017
MONIKA GOYAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 19, 2017
MONIKA SACHDEVA Vs. STATE OF HARYANA AND OTHERS
January 23, 2017
MONJIT KAUR Vs. FAQIR CHAND
May 18, 2017
MOOL RAJ Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
August 10, 2017
MOONLIGHT HIGH SCHOOL AND ORS Vs. STATE OF HARYANA AND ORS
December 22, 2017
MORINDA Vs. STATE OF PUNJAB
May 15, 2017
MOSQUE Vs. GRUDUDWARA PRABANDHAK COMMITTEE AND OTHERS
December 2, 2017
MOTHER TERESA EDUCATION FOUNDATION AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 15, 2017
MOTI LAL AND ANOTHER Vs. BHATERI (SINCE DECEASED) THROUGH LRS.
October 31, 2017
MR. MOHINDER SINGH Vs. CHANDIGARH ADMINISTRATION AND OTHERS
December 21, 2017
MRS. ALKA SHARMA Vs. UNION OF INDIA & ORS.
February 21, 2017
MRS. HARMINDER KAUR BRAR Vs. MRS. JASMINDER SETH
September 21, 2017
MS. BANSI LAL Vs. STATE OF PUNJAB AND OTHERS
August 17, 2017
MS. HUAWEI TELECOMMUNICATIONS INDIA CO. PVT. LTD. Vs. THE STATE OF HARYANA AND ANOTHER
July 26, 2017
MS. KUSUM DALAL Vs. DEENBANDHU CHHOTU RAM UNIVERSITY OF SCIENCE & TECHNOLOGY AND ANOTHER
May 9, 2017
MS. MOHAN RAIL COMPONENTS PVT. LTD. AND ANR. Vs. UNION OF INDIA AND OTHERS
March 20, 2017
MS. NIDHI SHARMA Vs. PANJAB UNIVERSITY AND OTHERS
April 6, 2017
MS. ROZY Vs. STATE OF HARYANA AND OTHERS
February 9, 2017
MS. VIDEOCON INDUSTRIES LIMITED Vs. M/S ARIHANT SALES & OTHERS
August 22, 2017
MUKESH Vs. STATE OF HARYANA
February 1, 2017
MUKESH AND ANOTHER Vs. HARNEK SINGH AND OTHERS
December 15, 2017
MUKESH DEVI Vs. UNION OF INDIA AND OTHERS
January 12, 2017
MUKESH DEVI AND OTHERS Vs. SANDEEP AND OTHERS
November 1, 2017
MUKESH GARG Vs. STATE OF HARYANA
September 29, 2017
MUKESH KUMAR Vs. BIR SINGH
November 21, 2017
MUKESH KUMAR Vs. STATE OF HARYANA AND OTHERS
December 21, 2017
MUKESH KUMAR Vs. STATE OF HARYANA
February 28, 2017
MUKHTIAR KAUR Vs. BALBIR KAUR AND OTHERS
May 24, 2017
MUKHTIAR SINGH Vs. BUA DITTA
April 28, 2017
MUKHTIAR SINGH Vs. INTELLIGENCE OFFICER, DIRECTORATE OF REVENUE INTELLIGENCE
November 2, 2017
MUKHTIYAR SINGH Vs. UNION OF INDIA
March 10, 2017
MUKHTIYAR SINGH Vs. JASVIR KAUR
September 28, 2017
MUKHTYARI DEVI Vs. STATE OF HARYANA AND OTHERS
January 31, 2017
MULAKH RAJ Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED AND ANOTHER
February 6, 2017
MUNICIPAL CORPORATION, GURUGRAM Vs. ADDITIONAL CHIEF SECRETARY AND FINANCIAL COMMISSIONER
August 18, 2017
MUNICIPAL CORPORATION, LUDHIANA Vs. M/S. A ONE BUILDERS AND ANOTHER
September 5, 2017
MUNICIPAL CORPORATION, PATIALA THROUGH ITS COMMISSIONER Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA & ANOTHER
August 23, 2017
MUNISH KUMAR Vs. UNION OF INDIA AND OTHERS
February 22, 2017
MUNISH MADHAV PRASHER Vs. UNION OF INDIA AND OTHERS
July 3, 2017
MUNNI DEVI Vs. STATE OF HARYANA AND OTHERS
February 28, 2017
MUNNI DEVI AND OTHERS Vs. DHARAM SINGH AND OTHERS
December 20, 2017
MUNSHA SINGH Vs. STATE BANK OF INDIA & ANR.
May 30, 2017
MUNSHI SINGH Vs. STATE OF PUNJAB AND OTHERS
September 28, 2017
MURARI LAL GUPTA Vs. STATE OF HARYANA AND OTHERS
September 1, 2017
MURLIDHAR SINGLA Vs. STATE OF HARYANA AND OTHERS
April 20, 2017
NABISH PAUL SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
October 11, 2017
NACHHATAR SINGH Vs. STATE OF PUNJAB
September 26, 2017
NACHHATTAR KAUR AND OTHERS Vs. ONKAR SINGH AND OTHERS
December 15, 2017
NACHHATTAR SINGH @ DARSHAN SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
February 8, 2017
NAGAR PANCHAYAT LALRU Vs. DIRECTOR, LOCAL SELF GOVT.-CUM-2ND APPELLATE AUTH.
July 31, 2017
NAHAR SINGH & ORS. Vs. MOHINDER KAUR & ORS.
July 17, 2017
NAHRA Vs. STATE OF PUNJAB
December 5, 2017
NAMRATA PANDIT Vs. UNION OF INDIA AND OTHERS
April 7, 2017
NANAK CHAND AND OTHERS Vs. MAHENDER AND OTHERS
January 11, 2017
NANAK DASS Vs. LAKHWINDER SINGH @ LAKHI
July 12, 2017
NAND KISHORE Vs. JUGAL KISHORE (DECEASED)
December 7, 2017
NAND LAL (DECEASED) TH. LR & ANOTHER Vs. JINENDER KUMAR JAIN & ANOTHER
February 7, 2017
NAND LAL VOHRA Vs. SANDEEP KUMAR GUPTA
February 8, 2017
NAND SINGH AND OTHERS Vs. DEVI SINGH (DECEASED) THROUGH HIS LRS AND OTHERS
August 17, 2017
NANKAN Vs. STATE OF PUNJAB
August 3, 2017
NANKANA SAHIB COLLEGE OF EDUCATION Vs. PUNJAB UNIVERSITY CHANDIGARH
July 26, 2017
NAPA AUTO FORGE PVT LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT-CUM-DEPUTY LABOUR COMMISSIONER, FARIDABAD (HARYANA) AND OTHERS
August 17, 2017
NAR SINGH AND OTHERS Vs. ICICI LOMBARD INSURANCE COMPANY LTD AND ANOTHER
November 20, 2017
NARAIN SINGH Vs. TEJ KAUR
February 22, 2017
NARDEV SINGH Vs. UGGAR SINGH
March 15, 2017
NARENDER KUMAR Vs. DIWAN SINGH AND OTHERS
August 9, 2017
NARENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
August 21, 2017
NARENDER KUMAR Vs. STATE OF HARYANA
May 1, 2017
NARENDER KUMAR SHARMA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 18, 2017
NARENDER NATH PURI Vs. SATISH KUMAR KAPIL AND ANOTHER
January 30, 2017
NARENDER PAL Vs. M/S. BENGAR TRAVELS COMPANY LTD.
May 11, 2017
NARENDER SINGH Vs. STATE OF HARYANA AND OTHERS
September 28, 2017
NARENDER SINGH Vs. PRESIDING OFFICER
August 10, 2017
NARENDER SINGH Vs. KRISHAN
March 14, 2017
NARESH Vs. SMT. VARSHA AND ANOTHER
February 2, 2017
NARESH BEHAL Vs. STATE OF HARYANA
September 29, 2017
NARESH CHANDER NAUTIYAL Vs. STATE OF HARYANA AND OTHERS
August 9, 2017
NARESH KADYAN Vs. STATE OF HARYANA
April 6, 2017
NARESH KUMAR Vs. STATE OF HARYANA
February 13, 2017
NARESH KUMAR Vs. SOMPAL SINGH AND OTHERS
December 5, 2017
NARESH KUMAR Vs. PRITAM SINGH AND OTHERS
August 18, 2017
NARESH KUMAR Vs. STATE OF HARYANA
October 10, 2017
NARESH KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 12, 2017
NARESH KUMAR Vs. ISHWAR SINGH AND OTHERSPUNLR
December 20, 2017
NARESH KUMAR Vs. STATE OF HARYANA
May 2, 2017
NARESH KUMAR Vs. PARDEEP KUMAR
February 21, 2017
NARESH KUMAR Vs. LAKHWINDER SINGH @ LAKHA AND OTHERS
December 4, 2017
NARESH KUMAR AGGARWAL Vs. MANOHAR LAL
February 6, 2017
NARESH KUMAR AND ANOTHER Vs. UNION OF INDIA
February 7, 2017
NARESH NATH Vs. KULDEEP AND OTHERS
October 13, 2017
NARESH SINGH PATHANIA Vs. SHIV DEV SINGH PATHANIA
December 4, 2017
NARINDER GUPTA Vs. NISHU BALA AND OTHERS
April 7, 2017
NARINDER KAUR ALIAS RAMNIK KAUR Vs. PUNJAB STATE POWER CORPORATION LTD. AND OTHERS
February 8, 2017
NARINDER KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD & ORS.
February 20, 2017
NARINDER KUMAR Vs. FOOD CORPORATION OF INDIA AND ORS.
March 3, 2017
NARINDER KUMAR Vs. STATE OF PUNJAB
September 29, 2017
NARINDER KUMAR HANDA Vs. PUNJAB NATIONAL BANK
December 14, 2017
NARINDER KUMAR PRASHAR Vs. BHAGWAN DASS SOOD CHARITABLE TRUST
March 21, 2017
NARINDER SINGH Vs. PALWINDER SINGH
December 13, 2017
NARINDER SINGH Vs. AVTAR SINGH AND OTHERS
January 27, 2017
NARINDER SINGH Vs. MOHINDER SINGH AND OTHERS
August 28, 2017
NASEEM Vs. JAMILAN AND OTHERS
March 6, 2017
NASIB SINGH AND OTHERS Vs. UNION TERRITORY
February 27, 2017
NATHA SINGH AND OTHERS Vs. GURJANT SINGH
November 8, 2017
NATHI RAM Vs. FINANCIAL COMMISSIONER
November 13, 2017
NATHI SINGH Vs. JITENDER DUTT
November 7, 2017
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT AND ANOTHER Vs. PUSHKAR DATT AND OTHERS
January 10, 2017
NATIONAL INSURANCE CO LTD Vs. NEETU AHUJA AND ORSPUNLR
November 27, 2017
NATIONAL INSURANCE CO. LTD Vs. SUMAN LATA
November 30, 2017
NATIONAL INSURANCE COMPANY Vs. TARSNO AND ANOTHER
April 25, 2017
NATIONAL INSURANCE COMPANY Vs. ATWARI DEVI AND OTHERS
October 23, 2017
NATIONAL INSURANCE COMPANY Vs. SHARDA DEVI AND OTHERS
September 22, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. PARDEEP KUMAR AND OTHERS
November 20, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. BALJIT KAUR AND OTHERS
March 8, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. BILLU SINGH
October 7, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SAROJ BALA
January 23, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SUKHDEV KAUR AND OTHERS
December 6, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. JAGJIT SINGH @ BABLOO AND ANOTHER
February 3, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SUKHVINDER SINGH AND OTHERS
February 15, 2017
NATIONAL INSURANCE COMPANY LIMITED, DIVISIONAL OFFICE, KARNAL Vs. KRISHNA DEVI AND ANOTHER
November 9, 2017
NATIONAL INSURANCE COMPANY LTD Vs. VIPRA JAIN AND OTHERSPUNLR
November 28, 2017
NATIONAL INSURANCE COMPANY LTD Vs. KRISHNA DEVI AND OTHERS
November 28, 2017
NATIONAL INSURANCE COMPANY LTD Vs. KARNAIL KAUR AND OTHERS
December 20, 2017
NATIONAL INSURANCE COMPANY LTD Vs. AVTAR SINGH AND OTHERS
October 3, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SUDESH JUNEJA AND OTHERS
October 25, 2017
NATIONAL INSURANCE COMPANY LTD Vs. RAJINDER KAUR AND OTHERS
November 13, 2017
NATIONAL INSURANCE COMPANY LTD Vs. KAILASH CHAND
October 25, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. AAJAM KHAN AND ANOTHER
August 3, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. NASIB KAUR AND OTHERS
December 14, 2017
NATIONAL SPOT EXCHANGE LIMITED Vs. M/S LOIL HEALTH FOODS LTD. & ANR.
September 21, 2017
NAVDEEP KAUR Vs. SANDEEP SINGH DHILLON
February 1, 2017
NAVDEEP SINGH AND ANOTHER Vs. JASWANT SINGH AND OTHERS
December 5, 2017
NAVEEN Vs. STATE OF HARYANA
October 27, 2017
NAVEEN KUMAR Vs. GOVIND AND OTHERS
December 5, 2017
NAVEEN KUMAR Vs. STATE OF HARYANA AND ORS.
January 11, 2017
NAVEEN STORE AND ORS. Vs. DEVENDER KAUR AND ORS.
February 2, 2017
NAVI SOCH WELFARE SOCIETY Vs. STATE OF PUNJAB AND OTHERS
August 16, 2017
NAVJEET KAUR Vs. NAVNEET WALIA & ORS.
May 19, 2017
NAVJEET SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
July 28, 2017
NAVJINDER KAUR Vs. U.T. CHANDIGARH AND OTHERS
February 21, 2017
NAVJOT SINGH DHALIWAL Vs. U.T. OF CHANDIGARH
July 26, 2017
NAVJOTE KAUR KHARA Vs. STATE OF PUNJAB
August 24, 2017
NAVNEET KAUR Vs. STATE OF PUNJAB ETC
November 22, 2017
NAVNEET KUMAR NAYAR Vs. STATE OF HARYANA
December 16, 2017
NAVNINDER SINGH @ BILLA Vs. STATE OF PUNJAB & ANOTHER
September 15, 2017
NAVODAYA VIDYALAYA SAMITI Vs. GURDEV SINGH (MUSIC TEACHER)
February 22, 2017
NAZAR SINGH Vs. KULBIR KAUR
September 25, 2017
NEELAM Vs. CHANDER BAHADUR
August 2, 2017
NEELAM Vs. STATE OF HARYANA AND ANOTHER
August 10, 2017
NEELAM Vs. STATE OF HARYANA AND OTHERS
September 25, 2017
NEELAM DEVI Vs. STATE OF HARYANA AND OTHERS
March 2, 2017
NEELAM KUMARI Vs. STATE OF HARYANA
September 12, 2017
NEERA SAPRA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 2, 2017
NEERAJ Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
NEERAJ & ANOTHER Vs. VICE
September 12, 2017
NEERAJ BHARDWAJ Vs. SAVITA BHARDWAJ
December 21, 2017
NEERAJ KUMAR MAHESHSARI Vs. UNION OF INDIA AND ANOTHER
August 2, 2017
NEERMLA AND OTHERS Vs. HARJINDER SINGH AND OTHERS
December 14, 2017
NEETU DEVI Vs. ANIL SINGH
December 6, 2017
NEETU PARMAR Vs. STATE OF HARYANA AND OTHERS
January 31, 2017
NEHA Vs. CENTRAL BOARD OF SECONDARY EDUCATION & ORS.
June 27, 2017
NEHA AND ANOTHER Vs. HARBHAJAN SINGH AND OTHERS
December 15, 2017
NEHA SIBAL Vs. RADHIKA SIBAL & ANOTHER
October 6, 2017
NEHA SOOD Vs. STATE OF PUNJAB
October 25, 2017
NESTLE INDIA LTD. Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND ANR.
November 2, 2017
NETBALL ASSOCIATION OF CHANDIGARH Vs. UNION OF INDIA (P&H)
May 23, 2017
NEW INDIA ASSURANCE CO. LTD Vs. CHARANJIT KAUR AND OTHERS
December 15, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. LAKHBIR KAUR AND OTHERS
March 15, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SOMA DEVI AND OTHERS
March 23, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. RAJINDER KAUR
September 11, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. MAMTA RANI AND OTHERS
August 16, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. PRESIDING OFFICER AND ANOTHER
February 13, 2017
NEW INDIA ASSURANCE CO. LTD. AND ANOTHER Vs. ASHOK KUMAR SACHDEVA AND ANOTHER
December 7, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. HARJIT KAUR AND OTHERS
November 3, 2017
NEW INDIA ASSURANCE COMPANY LIMITED, CHANDIGARH Vs. AJAY AND ANOTHER
February 22, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAJ RANI AND OTHERS
August 11, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. BALWINDER KAUR AND OTHERS
February 16, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. SURINDER KAUR AND ORS.
March 27, 2017
NEXO INDUSTRIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX, LUDHIANA
May 2, 2017
NIHALA Vs. IRSHAD
February 14, 2017
NIILM UNIVERSITY Vs. STATE OF HARYANA (P&H)
April 18, 2017
NIKHIL KUMAR Vs. STATE OF HARYANA
October 6, 2017
NIRANKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 18, 2017
NIRBHAI SINGH Vs. FINANCIAL COMMISSIONER
July 11, 2017
NIRBHAY SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 11, 2017
NIRMAL BALHARA Vs. STATE OF HARYANA AND OTHERS
May 11, 2017
NIRMAL KANTA Vs. M/S. MOHAN LAL
August 4, 2017
NIRMAL KAUR Vs. KIRPAL SINGH
December 2, 2017
NIRMAL KAUR Vs. SAWINDER SINGH AND OTHERS
November 30, 2017
NIRMAL SINGH Vs. STATE OF PUNJAB
October 27, 2017
NIRMAL SINGH Vs. THE STATE OF U.T. CHANDIGARH AND OTHERS
February 23, 2017
NIRMAL SINGH Vs. STATE OF PUNJAB AND OTHERS
January 17, 2017
NIRMAL SINGH Vs. UNION OF INDIA AND OTHERS
May 9, 2017
NIRMAL SINGH Vs. STATE OF HARYANA AND OTHERS
June 1, 2017
NIRMALA DEVI Vs. STATE OF PUNJAB AND OTHERS
February 1, 2017
NIROTAM PARSHAD Vs. STATE OF HARYANA & ORS
August 2, 2017
NISAR KHAN Vs. DR. VIJAY GUPTA
February 13, 2017
NISHA Vs. STATE OF HARYANA & ANOTHER
February 15, 2017
NISHA DEVI AND OTHERS Vs. RAJ KUMAR AND OTHERS
December 18, 2017
NISHA MANUJA Vs. DALJIT SINGH AND OTHERS
March 3, 2017
NISHA RANI Vs. STATE OF HARYANA AND ANOTHER
December 20, 2017
NITESH KUMAR Vs. SONU ALIAS SUNIL KUMAR
April 6, 2017
NITIN Vs. U.T. CHANDIGARH
November 8, 2017
NITIN GARG Vs. UNION OF INDIA AND ANOTHER
September 5, 2017
NITIN MONGA Vs. STATE OF PUNJAB & ANOTHER
July 26, 2017
NM MANAKTALA Vs. UCO BANK
September 20, 2017
NO. 88688330 EX. CT KABAL SINGH Vs. UNION OF INDIA AND OTHERS
January 10, 2017
O.P. KATHURIA Vs. STATE OF HARYANA AND ANOTHER
April 21, 2017
OHM VALUE SERVICES LTD. Vs. JANTA LAND PROMOTERS LTD. AND ANOTHER
September 12, 2017
OM PAL SINGH Vs. STATE OF HARYANA AND OTHERS
May 2, 2017
OM PARKASH Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHERS
March 29, 2017
OM PARKASH Vs. BALDEV SINGH AND ANOTHER
July 17, 2017
OM PARKASH Vs. VED PARKASH
May 5, 2017
OM PARKASH Vs. THE EMPLOYEES PROVIDENT FUND ORGANIZATION AND OTHER
September 13, 2017
OM PARKASH Vs. VINOD KUMAR
March 6, 2017
OM PARKASH Vs. PRESIDING OFFICER
January 30, 2017
OM PARKASH Vs. STATE OF HARYANA
January 13, 2017
OM PARKASH Vs. JAVITRI DEVI
December 15, 2017
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 3, 2017
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 21, 2017
OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
March 18, 2017
OM PARKASH MEHTA Vs. GURDIAL MAL SHARMA
May 22, 2017
OM PARKASH VERMA Vs. STATE OF PUNJAB & OTHERS
August 3, 2017
OM UDYOG Vs. UNION OF INDIA AND ANOTHER
August 28, 2017
OMBATI AND OTHERS Vs. VIRENDER SINGH AND OTHERS
October 9, 2017
ONKAR NATH AND ANOTHER Vs. KARNAIL SINGH AND OTHERS
January 11, 2017
ONKAR SINGH Vs. STATE OF PUNJAB
December 16, 2017
ONKAR SINGH LALIT KUMAR Vs. PROVIDENT FUND COMMISSIONER
August 21, 2017
ORIENTAL INSURANCE CO LTD Vs. ANITA CHAWLA AND OTHERS
November 10, 2017
ORIENTAL INSURANCE CO LTD , PATIALA & ANOTHER Vs. GURVINDER SINGH & ANOTHER
March 27, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SMT. NAGINA AND OTHERS
January 11, 2017
ORIENTAL INSURANCE CO. LTD. Vs. RAJINDER SINGH & OTHERS
March 10, 2017
ORIENTAL INSURANCE CO. LTD. Vs. KULDEEP SINGH AND ANOTHER
July 21, 2017
ORIENTAL INSURANCE CO. LTD. Vs. RAMESH KUMAR & ANOTHER
July 21, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUBHASH CHANDER PALTA AND OTHERS
January 9, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAMESH LAL NIJHARA AND OTHERS
November 10, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAM BHATERI DEVI AND OTHERS
December 15, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJINDER KUMAR SHARMA AND OTHERS
February 17, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. BALBIR KAUR AND OTHERS
December 11, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KRISHANA DEVI AND OTHERS
December 21, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. KANTA RANI AND OTHERS
May 18, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SUKHWINDER KAUR
February 21, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SHAMIKSHA DUA AND ANR.
February 20, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SAI CABS AND ANOTHER
January 30, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. TARANJIT KAUR AND OTHERS
February 8, 2017
OSTER KNIT PVT. LTD. Vs. UNION OF INDIA
May 11, 2017
P K KHANNA Vs. STATE BANK OF INDIA AND ANOTHER
September 22, 2017
P&H HIGH COURT THROUGH ITS REGISTRAR GENERAL Vs. STATE INFORMATION COMMISSION
May 9, 2017
P.S. SOOD Vs. STATE OF HARYANA AND OTHERS
April 5, 2017
PADAM SAIN Vs. MEENA AND OTHERS
January 19, 2017
PAL KAUR AND ANOTHER Vs. MATWAR SINGH AND OTHERS
November 17, 2017
PAL PABLA Vs. GURNAM SINGH
June 2, 2017
PALA RAM Vs. STATE OF HARYANA
October 3, 2017
PALE RAM KANDHAL Vs. CENTRAL BANK OF INDIA AND OTHERS
February 28, 2017
PALWINDER SINGH Vs. STATE OF PUNJAB
December 20, 2017
PANIPAT INSTITUTE OF ENGINEERING AND TECHNOLOGY AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
May 11, 2017
PANJAB UNIVERSITY AND ANOTHER Vs. HARSH BEHAL AND OTHERS
May 16, 2017
PANKAJ KUMAR Vs. HEM RAJ
March 23, 2017
PANKAJ NARANG Vs. DHARAMPAL AGGARWAL
February 2, 2017
PAPPU Vs. MAKHAN SINGH AND OTHERS
November 30, 2017
PARAMDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
February 8, 2017
PARAMJEET SINGH Vs. SHIROMANI GURUDWARA PARBANDHAK COMMITTEE, AMRITSAR
September 14, 2017
PARAMJEET SINGH BHALLA Vs. BALJIT KAUR AND OTHERS
July 21, 2017
PARAMJIT KAUR Vs. PRITAM SINGH AND OTHERS
March 1, 2017
PARAMJIT KAUR Vs. NAHAR SINGH
February 21, 2017
PARAMJIT KAUR AND ANOTHER Vs. KULDIP SINGH AND OTHERS
December 4, 2017
PARAMJIT KAUR AND ANOTHER Vs. BABU LAL AND OTHERS
October 12, 2017
PARAMJIT KAUR AND OTHERS Vs. SANJEEV PATHAK AND OTHERS
August 23, 2017
PARAMJIT SHARMA Vs. UNION OF INDIA AND OTHERS
September 19, 2017
PARAMJIT SINGH Vs. SARABJIT SINGH
October 10, 2017
PARAMJIT SINGH Vs. STATE OF PUNJAB
June 2, 2017
PARAMJIT SINGH Vs. HARDEEP SINGH
March 14, 2017
PARAMJIT SINGH @ JEETA Vs. STATE OF PUNJAB
July 25, 2017
PARAMJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
September 19, 2017
PARAMJIT SINGH BANSAL Vs. PANJAB UNIVERSITY
February 6, 2017
PARAMJIT SINGH MEHTA, PROP. M/S MEHTA TRAVELLERS Vs. STATE OF HARYANA AND ANOTHER
February 23, 2017
PARAMJOT KAUR Vs. STATE BANK OF PATIALA AND OTHERS
April 24, 2017
PARAS STEELS LTD. Vs. COMMISSIONER OF CUSTOMS
September 25, 2017
PARBHAGIA VAN ADHIKARI, GOHANA ROAD, SONEPAT Vs. KAMAL SINGH AND ANOTHER
May 16, 2017
PARBHU Vs. ANITA BANSAL
September 15, 2017
PARDEEP Vs. THE FINANCIAL COMMISSIONER REVENUE AND OTHERS
January 24, 2017
PARDEEP KAUR Vs. HARDEEP SINGH AND OTHERS
November 3, 2017
PARDEEP KUMAR Vs. REKHA DEVI
March 2, 2017
PARDEEP KUMAR Vs. BELA SINGH
April 17, 2017
PARDEEP SINGH Vs. STATE OF PUNJAB
November 15, 2017
PARGAT SINGH Vs. AMARJIT KAUR
January 23, 2017
PARGAT SINGH Vs. SUKHWINDER KAUR
July 27, 2017
PARGAT SINGH Vs. STATE OF PUNJAB AND OTHERS
February 7, 2017
PARGAT SINGH & OTHERS Vs. FINANCIAL COMMISSIONER, PUNJAB & OTHERS
March 23, 2017
PARKASH KAUR AND OTHERS Vs. JOGINDER SINGH AND OTHERS
October 3, 2017
PARKASH KAUR AND OTHERS Vs. JOGINDER SINGH AND OTHERS
August 31, 2017
PARKASH SINGH Vs. GURDARSHAN SINGH
August 24, 2017
PARKASH SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
December 19, 2017
PARMESHWARI AND ANOTHER Vs. STATE OF HARYANA
January 31, 2017
PARMINDER Vs. STATE OF HARYANA
May 30, 2017
PARMINDER KAUR Vs. STATE OF PUNJAB
April 3, 2017
PARMINDER SINGH Vs. STATE OF PUNJAB
May 12, 2017
PARMINDER SINGH Vs. BHUPINDER SINGH (DECEASED) AND OTHERS
August 16, 2017
PARMINDER SINGH Vs. MAMAN CHAND AND OTHERS
February 8, 2017
PARMINDER SINGH & OTHERS Vs. STATE OF PUNJAB AND OTHERSPUNLR
December 15, 2017
PARMINDER SINGH AND ANOTHER Vs. RAM SINGH AND OTHERS
May 12, 2017
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
November 20, 2017
PARMOD KUMAR Vs. STATE OF HARYANA AND OTHERS
March 20, 2017
PARMOD KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 9, 2017
PARMOD SINGH Vs. DHIREN AND ANOTHER
December 15, 2017
PARTAPA Vs. UHBVNL AND OTHERS
March 20, 2017
PARUL SHARMA Vs. SANDEEP SHARMA
February 3, 2017
PARVEEN Vs. STATE OF HARYANA
February 14, 2017
PARVEEN @ BILLA Vs. STATE OF HARYANA
January 25, 2017
PARVEEN GUPTA Vs. ARUN PODDAR AND OTHERS
August 3, 2017
PARVEEN KUMAR Vs. STATE OF HARYANA AND OTHERSPUNLR
November 30, 2017
PARVEEN KUMAR Vs. GURPREET SINGH AND OTHERS
December 6, 2017
PARVEEN KUMAR Vs. STATE OF PUNJAB AND OTHERS
January 10, 2017
PARVEEN KUMAR Vs. STATE OF HARYANA
April 27, 2017
PARVEEN KUMAR SON OF BALJEET Vs. STATE OF HARYANA
March 2, 2017
PARVEEN KUMARI Vs. STATE OF HARYANA AND ANOTHER
July 4, 2017
PARVEEN RAJGARIYA Vs. NARENDER AGGARWAL AND ANOTHER
November 24, 2017
PARVINDER KUMAR Vs. SUSHIL KUMAR AND OTHERS
August 18, 2017
PARVINDER SINGH Vs. BHARAT PETROLEUM CORPORATION LTD AND OTHERS
November 21, 2017
PARVINDER SINGH Vs. STATE OF PUNJAB
November 18, 2017
PAVITAR SINGH Vs. STATE OF PUNJAB AND OTHERS
July 14, 2017
PAWAN KUMAR Vs. VIKRANT MALHOTRA
May 15, 2017
PAWAN KUMAR Vs. STATE OF PUNJAB
July 3, 2017
PAWAN KUMAR Vs. LABOUR COMMISSIONER, HARYANA AND ANOTHER
September 6, 2017
PAWAN KUMAR Vs. STATE OF HARYANA
December 22, 2017
PAWAN KUMAR Vs. SWADESH SAPRA @ SUDESH SAPRA AND OTHERS
January 11, 2017
PAWAN KUMAR Vs. GAJINDER SINGH
February 6, 2017
PAWAN KUMAR Vs. STATE OF HARYANA AND OTHERS
December 15, 2017
PAWAN KUMAR & ANOTHER Vs. STATE OF PUNJAB
December 21, 2017
PAWAN KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 24, 2017
PAWAN KUMAR AND OTHERS Vs. HARI KRISHAN (DECEASED) THROUGH LRS AND ANOTHER
December 7, 2017
PAWAN KUMAR GUPTA Vs. THE CENTRAL INFORMATION COMMISSION AND ANOTHER
January 11, 2017
PAWAN KUMAR GUPTA Vs. PUNJAB STATE POWER CORPORATION LIMITED
July 17, 2017
PAWANDEEP KAUR Vs. DALJIT SINGH
April 26, 2017
PAYEL MEHTA Vs. I.K. GUJRAL PUNJAB TECHNICAL UNIVERSITY AND OTHERS
March 29, 2017
PEPSU ROAD TRANSPORT CORPORATION AND ANOTHER Vs. BALJIT KAUR AND OTHERSPUNLR
November 14, 2017
PHOOL SINGH AND OTHERS Vs. SMT. SANTOSH AND OTHERS
September 26, 2017
PHOOLPATI AND ANOTHER Vs. RAJESH KUMAR AND OTHERS
July 20, 2017
PHOOLWATI Vs. GULZARO DEVI
February 28, 2017
PHOOLWATI AND OTHERS Vs. DALMIR SINGH @ DALBIR SINGH AND OTHERS
July 28, 2017
PHULPATI @ SUNEHRI DEVI (SINCE DECEASED) THROUGH HER LRS Vs. LAKHI RAM (SINCE DECEASED) THROUGH HIS LRS AND OTHERS
September 26, 2017
PHUMAN SINGH Vs. STATE OF PUNJAB AND OTHERS
December 1, 2017
PINKI RANI AND ANOTHER Vs. JASWINDER @ KALA AND OTHERS
October 4, 2017
PINKY Vs. STATE OF HARYANA
October 4, 2017
POOJA Vs. RAKESH KUMAR @ JOHNY
February 20, 2017
POOJA Vs. DEEPAK
April 18, 2017
POOJA KUMARI AND ANOTHER Vs. STATE OF HARYANA AND ANOTHER
January 30, 2017
POONAM Vs. HARYANA PUBLIC SERVICE COMMISSION
December 22, 2017
POONAM Vs. CHAUDHARY CHARAN SINGH HARYANA AGRICULTURAL UNIVERSITY & OTHERS
May 17, 2017
POONAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 12, 2017
POONAM BASSI Vs. SUDHAKAR BASSI
December 4, 2017
POONAM RANI Vs. STATE OF PUNJAB AND OTHERS
March 14, 2017
PR COMMISSIONER OF INCOME TAX, PATIALA Vs. AMBEY DEVELOPER PVT LTD
July 20, 2017
PR COMMISSIONER OF INCOME TAX, ROHTAK Vs. KAVITA 8, STATE BANK COLONY, ROHTAK
December 11, 2017
PR COMMISSIONER OF INCOME TAX-2, CHANDIGARH Vs. INTERNATIONAL INSTITUTE OF NEURO SCIENCES AND ONCOLOGY LIMITED
July 21, 2017
PR COMMISSIONER OF INCOME TAX-I, AMRITSAR Vs. SEWA SINGH SEKHWAN
August 29, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S ECO AUTO COMPONENTS PRIVATE LIMITED
August 28, 2017
PR. COMMISSIONER OF INCOME TAX Vs. DR. AMRIK SINGH BASRA
May 8, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD.
February 21, 2017
PR. COMMISSIONER OF INCOME TAX (CENTRAL) Vs. M/S. HOLY FAITH INTERNATIONAL PVT. LTD.
July 24, 2017
PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S VARDHMAN INDUSTRIES LIMITED, NEW DELHI
April 25, 2017
PR. COMMISSIONER OF INCOME TAX, JALANDHAR Vs. SH. CHUNI LAL BHAGAT
February 17, 2017
PR. COMMISSIONER OF INCOME TAX, JALANDHAR Vs. SH. CHARANJIT SINGH, PATEL CHOWK, JALANDHAR
March 24, 2017
PR. COMMISSIONER OF INCOME TAX, JALANDHAR-I Vs. SMT. RANJIT KAUR
May 2, 2017
PRADEEP TIWARI Vs. PREM SAGAR PANDEY
September 19, 2017
PRAHLAD SHARMA Vs. ASHARFI DEVI
August 17, 2017
PRAHLAD SINGH SOLANKI Vs. STATE OF HARYANA AND OTHERS
January 27, 2017
PRANEET Vs. STATE OF PUNJAB AND OTHERS
March 24, 2017
PRATHNESH BARAR AND OTHERS Vs. PRABHU DAYAL AND ANOTHER
October 27, 2017
PRATIMA SETHI AND ANOTHER Vs. DINESH CHAUDHARY AND OTHERS
December 15, 2017
PREETI ARORA Vs. MADHU ARORA
August 18, 2017
PREETI DEVI Vs. STATE OF HARYANA
July 11, 2017
PREETINDER KAUR Vs. UNION TERRITORY, CHANDIGARH AND OTHERS
January 16, 2017
PREM CHAND Vs. FINANCIAL COMMISSIONER
November 27, 2017
PREM CHAND Vs. RANDHIR SINGH
February 9, 2017
PREM CHAND Vs. THE MANAGING DIRECTOR, PUNSUP AND OTHERS
April 20, 2017
PREM CHAND AND ANOTHER Vs. SWARAN SINGH
October 4, 2017
PREM MASIH Vs. STATE OF PUNJAB
August 18, 2017
PREM NATH Vs. STATE OF PUNJAB
July 14, 2017
PREM PAL Vs. PUNJAB STATE POWER CORPORATION LIMITED
September 18, 2017
PREM PARKASH CHUGH Vs. SATISH KUMAR AND ANOTHER
May 24, 2017
PREM SINGH Vs. STATE OF HARYANA
January 20, 2017
PREM SINGH @ PREMI Vs. STATE OF HARYANA
January 16, 2017
PREM SINGH ALIAS GAGGI Vs. STATE OF PUNJAB
October 31, 2017
PREM SINGH AND OTHERS Vs. BAHADUR SINGH THROUGH LRS
August 18, 2017
PREM SINGH GUPTA Vs. SUNIL KUMAR GUPTA & ANOTHER
May 16, 2017
PREM SINGH PREMI Vs. SARITA AND ANOTHER
September 8, 2017
PREMO DEVI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
December 18, 2017
PRIANSH ABROL Vs. GURU NANAK DEV UNIVERSITY AND OTHERS
May 4, 2017
PRINCIPAL COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX Vs. BARMALT INDIA PRIVATE LIMITED
December 19, 2017
PRINCIPAL COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX Vs. RAJA DYEING
March 14, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SHRI MADAN MOHAN MITTAL
March 14, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-FARIDABAD Vs. NHPC LIMITED, SEC-33, NHPC COMPLEX, FARIDABAD
July 13, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. M/S. TEHAL SINGH KHARA
July 17, 2017
PRITAM KAUR Vs. LOK SEWAK BUS PVT LTD AND OTHERS
May 8, 2017
PRITAM KAUR Vs. FINANCIAL COMMISSIONER (APPEALS), PUNJAB
March 23, 2017
PRITAM SINGH Vs. KARAN GARG
October 11, 2017
PRITAM SINGH Vs. KEWAL SINGH
October 4, 2017
PRITAM SINGH Vs. COMMISSIONER JALANDHAR DIVISION, JALANDHAR AND OTHERS
February 1, 2017
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
February 1, 2017
PRITAM SINGH Vs. MANMOHAN SINGH AND OTHERS
January 10, 2017
PRITAM SINGH Vs. STATE OF PUNJAB
December 16, 2017
PRITAM SINGH Vs. BAHADAR SINGH AND OTHERS
July 31, 2017
PRITPAL KAUR Vs. UNION OF INDIA AND OTHERS
April 26, 2017
PRITPAL KAUR Vs. STATE OF PUNJAB AND OTHERS
April 5, 2017
PRITPAL MITTAL Vs. BAKHSHISH SINGH AND OTHERS
March 1, 2017
PRITPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 5, 2017
PRITPAL SINGH @ TITI AND ANOTHER Vs. STATE OF PUNJAB
March 10, 2017
PRITPAL SINGH AND ANOTHER Vs. THE TRIBUNAL WAKF ACT, LUDHIANA AND ANOTHER
February 27, 2017
PRIYA MANN Vs. UNIVERSITY GRANTS COMMISSION AND ANOTHER
April 18, 2017
PRIYANKA & ANR Vs. STATE OF HARYANA & ORS
June 23, 2017
PRIYANKA SALARIA THAKUR Vs. SAHIL THAKUR
January 17, 2017
PROFESSOR (DR ) DEEPAK KAPUR Vs. UNION OF INDIA AND OTHERS
November 27, 2017
PROMILA SHARMA Vs. STATE OF PUNJAB AND ANOTHER
November 7, 2017
PUBLIC HEALTH DEPARTMENT (G.W.) BRANCH CHIEF ENGINEER, PATIALA & ANOTHER Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA & OTHERS
January 17, 2017
PUNAM THAKUR Vs. THE STATE OF HARYANA AND ANOTHER
December 6, 2017
PUNEET KUMAR Vs. STATE INFORMATION COMMISSION
March 27, 2017
PUNEET KUMAR SOOD AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
February 7, 2017
PUNEET SAPOLIA Vs. KHALSA BUS SERVICE & OTHERS
April 27, 2017
PUNEET SINGH Vs. SPECIAL SECRETARY, DEPARTMENT OF HOUSING & URBAN DEVELOPMENT, GOVERNMENT OF PUNJAB, PUNJAB MINI SECRETARIAT, SECTOR 9, CHANDIGARH
September 6, 2017
PUNITA KADIAN Vs. STATE OF HARYANA AND OTHERS
October 3, 2017
PUNJAB & SIND BANK Vs. UT CHANDIGARH
February 6, 2017
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION (REGD.) Vs. STATE OF HARYANA AND OTHERS
August 11, 2017
PUNJAB AND SIND BANK AND ANOTHER Vs. DISTRICT MAGISTRATE
July 25, 2017
PUNJAB AND SIND BANK AND OTHERS Vs. MANAGING COMMITTEE, GURU NANAK COLLEGE AND OTHERS
September 20, 2017
PUNJAB BREEDERS LIMITED, RAJPURA Vs. PARBHU DUTT AND OTHERS
August 18, 2017
PUNJAB NATIONAL BANK Vs. HDFC BANK LTD. AND ANOTHER
November 1, 2017
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION Vs. RAMESH DUTT AND OTHERS
August 16, 2017
PUNJAB SMALL INDUSTRIES AND EXPORT CORPORATION CHANDIGARH Vs. UNION OF INDIA AND ANOTHER
January 10, 2017
PUNJAB STATE AND ANOTHER Vs. MOHINDER PARTAP SHARMA
May 5, 2017
PUNJAB STATE COOP SUPPLY AND MARKETING FEDERATION LTD CHANDIGARH Vs. FOOD CORPORATION OF INDIA AND ORS.
November 13, 2017
PUNJAB STATE COOPERATIVE SUPPLY & MARKETING FEDERATION LTD Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL AND OTHERS
October 10, 2017
PUNJAB STATE ELECTRICITY BOARD Vs. SANT RAM
December 6, 2017
PUNJAB STATE ELECTRICITY BOARD Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
February 2, 2017
PUNJAB STATE ELECTRONICS DEVELOPMENT AND PRODUCTION CORPORATION LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA AND ANR.
December 13, 2017
PUNJAB STATE POWER CORP LTD. AND ANOTHER Vs. M/S. AKAL FOODS PT.LTD. AND ANOTHER
August 10, 2017
PUNJAB STATE POWER CORPORATION LIMITED Vs. UNION OF INDIA AND OTHERS
July 21, 2017
PUNJAB STATE POWER CORPORATION LIMITED AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 4, 2017
PUNJAB STATE POWER CORPORATION LTD. Vs. M/S GURU NANAK AGRO PRODUCTS LTD. AND ANOTHER
August 2, 2017
PUNJAB STATE POWER CORPORATION LTD. (PSPCL) & ORS. Vs. RASHPAL SINGH AND ANR.
July 31, 2017
PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER Vs. SDM
May 3, 2017
PUNJAB STATE POWER CORPORATION LTD. AND ANOTHER Vs. M/S AKAL FOODS PVT. LTD. & ANOTHER
January 12, 2017
PUNJAB STATE POWER CORPORATION LTD. AND OTHERS Vs. KULWANT SINGH
July 10, 2017
PUNJAB STATE POWER CORPORATION LTD. AND OTHERS Vs. SADR ANJUMAN AHMADIYYA, QADIAN, A REGISTERED SOCIETY
August 9, 2017
PUNJAB STATE POWER CORPORATION PVT. LTD. Vs. KEWAL SINGH
July 20, 2017
PUNJAB STATE THROUGH COLLECTOR Vs. DARA SINGH
January 31, 2017
PUNJAB STATE THROUGH JUNIOR ENGINEER Vs. AMAR KAUR AND OTHERS
September 29, 2017
PUNJAB STATE WAREHOUSING CORPORATION Vs. DEPUTY COMMISSIONER, KAPURTHALA AND ANOTHER
March 1, 2017
PUNJAB TOURISM DEVELOPMENT CORPORATION LTD. AND ANOTHER Vs. THE PUNJAB STATE COMMISSION FOR NRIS AND ANOTHER
March 2, 2017
PUNJAB TRACTORS LTD. Vs. COMMISSIONER OF INCOME TAX
February 3, 2017
PUNJAB WAKF BOARD Vs. KAMAL KUMAR
July 20, 2017
PURAN CHAND Vs. STATE OF HARYANA AND OTHERS
April 27, 2017
PURSHOTAM DASS AND OTHERS Vs. ASHOK KUMAR AND OTHERS
September 8, 2017
PURUSHOTTAM Vs. STATE OF HARYANA
January 10, 2017
PUSHPA Vs. NIYAMAT MASIH
August 17, 2017
PUSHPA DEVI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 24, 2017
PUSHPA GANDHI Vs. STATE OF HARYANA AND OTHERS
November 27, 2017
PUSHPINDER KAUR Vs. STATE OF PUNJAB
April 25, 2017
R R INDUSTRY Vs. ADC (J), MOHALI AND ANR
March 30, 2017
R V RICE MILLS Vs. PUNJAB STATE CO-OP SUPPLY & MARKETING FEDERATION LTD & OTHERS
December 8, 2017
R.C. VERMA Vs. FOOD CORPORATION OF INDIA AND OTHERS
August 3, 2017
R.D. SINGH, PRINCIPAL NEW PUBLIC SCHOOL AND ANOTHER Vs. KIRPAL SINGH SETHI
February 14, 2017
R.K. AGGARWAL Vs. UT , CHANDIGARH
December 22, 2017
R.K. ANAND Vs. SUBHASH CHANDRA AND ANOTHER
March 23, 2017
R.K. VERMA & OTHERS Vs. STATE OF HARYANA & OTHERS
August 23, 2017
R.K. YADAV Vs. REGISTRAR GENERAL, FIRMA AND SOCIETIES
September 1, 2017
R.P. INTERNATIONAL Vs. UNION OF INDIA
May 5, 2017
R.S. GUJRAL Vs. UOI AND OTHERS
May 26, 2017
RACHHPAL SINGH Vs. STATE OF PUNJAB
August 18, 2017
RADEX STATIONARY INDIA PVT. LTD. Vs. UNION OF INDIA AND ORS.
February 14, 2017
RADHA KISHAN Vs. M.P. VISHNOI @ M.P. BISHNOI
August 9, 2017
RADHEY SHYAM Vs. STATE OF HARYANA & ANOTHER
July 5, 2017
RADICAL TECHNICAL INSTITUTE Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND OTHERS
April 18, 2017
RAGHBIR Vs. BHARTO DEVI AND OTHERS
January 10, 2017
RAGHBIR SINGH Vs. CENTRAL BUREAU OF INVESTIGATION
February 9, 2017
RAGHBIR SINGH Vs. JAI BHAGWAN SAINI
October 11, 2017
RAGHBIR SINGH Vs. SUKHWINDER SINGH AND OTHERS
October 7, 2017
RAGHBIR SINGH @ BIRA AND OTHERS Vs. STATE OF HARYANA
December 14, 2017
RAGHUNATH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 2, 2017
RAGHUNATH SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
November 7, 2017
RAGHURAJ SINGH Vs. STATE OF HARYANA
January 10, 2017
RAHUL Vs. STATE OF PUNJAB
August 30, 2017
RAHUL Vs. STATE OF HARYANA
March 16, 2017
RAHUL MEHRA Vs. SHWETA
July 21, 2017
RAHUL SHEORAN Vs. COLLECTOR
July 25, 2017
RAHUL VIJAY SINGH CHUGH Vs. PUNJAB AND HARYANA HIGH COURT, CHANDIGARH AND OTHERS
August 9, 2017
RAI SAHIB Vs. STATE OF PUNJAB AND ORS.
February 3, 2017
RAJ BALA AND ANOTHER Vs. SATBIR AND ANOTHER
May 15, 2017
RAJ KALI AND OTHERS Vs. PARMINDER AND OTHERS
January 24, 2017
RAJ KUMAR Vs. STATE OF PUNJAB AND OTHERS
February 27, 2017
RAJ KUMAR Vs. SAT NARAIN AND ANOTHER
December 12, 2017
RAJ KUMAR Vs. STATE OF HARYANA AND ANOTHER
November 10, 2017
RAJ KUMAR Vs. SHAMSHER SINGH
May 16, 2017
RAJ KUMAR Vs. STATE OF HARYANA
August 1, 2017
RAJ KUMAR Vs. STATE OF PUNJAB
September 21, 2017
RAJ KUMAR Vs. KARAM CHAND AND OTHERS
September 1, 2017
RAJ KUMAR @ MOGHLI AND ANOTHER Vs. STATE OF HARYANA
March 9, 2017
RAJ KUMAR CHOPRA Vs. UNION OF INDIA
March 23, 2017
RAJ KUMARI AND OTHERS Vs. SANJEEV KUMAR AND OTHERS
September 22, 2017
RAJ MOHINDER PAL Vs. MADHVI LUTHRA AND OTHERS
September 12, 2017
RAJ PAL Vs. STATE OF HARYANA AND OTHERS
October 11, 2017
RAJ PAL Vs. PREETI AND ANOTHER
July 21, 2017
RAJ RANI Vs. MUNICIPAL COUNCIL, MANDI GOBINDGARH, TEHSIL AMLOH, DISTRICT FATEHGARH SAHIB
November 21, 2017
RAJ RANI Vs. KAMLESH @ MEENA
September 29, 2017
RAJ RANI AND OTHERS Vs. DYAL SINGH AND ANOTHER
September 29, 2017
RAJ SINGH Vs. STATE OF HARYANA
March 9, 2017
RAJ SINGH Vs. AMITA
March 28, 2017
RAJ SINGH Vs. STATE OF HARYANA
February 20, 2017
RAJ SINGH ALIAS RAJA Vs. STATE OF PUNJAB
April 6, 2017
RAJA ALIAS RAJESH AND OTHERS Vs. STATE OF HARYANA
December 14, 2017
RAJA RAM Vs. VISHNU DUTT AND OTHERS
May 31, 2017
RAJA RAM AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 10, 2017
RAJAN Vs. STATE OF HARYANA
July 10, 2017
RAJAN KUMAR Vs. STATE OF PUNJAB
August 22, 2017
RAJAT SATIJA Vs. PT. B.D. SHARMA
April 3, 2017
RAJBALA Vs. RAM DEI AND OTHERS
May 19, 2017
RAJBALA Vs. TEJPAL AND OTHERS
May 15, 2017
RAJBALA Vs. STATE OF HARYANA AND ANOTHER
September 14, 2017
RAJBALA & ORS Vs. DALEL SINGH MALIK & ORS
December 22, 2017
RAJBIR SINGH Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
January 18, 2017
RAJBIR SINGH Vs. VED PARKASH
May 24, 2017
RAJBIR SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 1, 2017
RAJBIR SINGH (DECEASED) THROUGH LRS AND OTHERS Vs. DISTRICT REVENUE OFFICER-CUM-LAND ACQUISITION COLLECTOR
February 1, 2017
RAJENDER KUMAR Vs. STATE OF HARYANA AND OTHERS
December 12, 2017
RAJENDER SINGH Vs. BHOLA SINGH
March 30, 2017
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
July 25, 2017
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
September 1, 2017
RAJENDER SINGH Vs. NANGA ALIAS NANAK (DECEASED) THR L RS AND OTHERS
December 5, 2017
RAJENDER SINGH Vs. STATE OF HARYANA AND OTHERS
January 9, 2017
RAJENDER SINGH GODIA Vs. STATE OF HARYANA AND OTHERS
May 3, 2017
RAJESH Vs. JITENDER AND OTHERS
March 9, 2017
RAJESH Vs. THE CIVIL JUDGE (JR. DIVN.), HISAR AND OTHERS
September 20, 2017
RAJESH Vs. STATE OF HARYANA
November 5, 2017
RAJESH Vs. STATE OF HARYANA AND OTHERS
December 5, 2017
RAJESH AND ANOTHER Vs. SURESH AND OTHERS
July 17, 2017
RAJESH AND COMPANY Vs. PARMODH KUMAR
September 21, 2017
RAJESH ARORA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 17, 2017
RAJESH CHAUDHRY Vs. STATE OF HARYANA AND OTHERS
March 2, 2017
RAJESH CHAUHAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AND OTHERS
July 31, 2017
RAJESH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, PATIALA
January 18, 2017
RAJESH KUMAR Vs. PUNJAB PUBLIC SERVICE COMMISSION
November 13, 2017
RAJESH KUMAR Vs. STATE OF PUNJAB
September 1, 2017
RAJESH KUMAR Vs. STATE OF HARYANA & OTHERS
March 22, 2017
RAJESH KUMAR Vs. STATE OF PUNJAB
November 25, 2017
RAJESH KUMAR @ RAJU Vs. STATE OF PUNJAB
April 18, 2017
RAJESH KUMAR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
April 26, 2017
RAJESH KUMAR AND ANOTHER Vs. SMT. NIRMALA AND OTHERS
November 9, 2017
RAJESH KUMAR DUGGAL Vs. LEHNA SINGH AND OTHERS
November 14, 2017
RAJESH KUMAR SHARMA Vs. THE CHIEF INFORMATION COMMISSIONER AND OTHERS
April 6, 2017
RAJESH KUMARI Vs. STATE OF HARYANA AND OTHERS
January 19, 2017
RAJESH SINGH Vs. HARDEEP SINGH
December 21, 2017
RAJESH TIWARI Vs. STATE OF PUNJAB
August 1, 2017
RAJESHWARI DEVI Vs. SHAKUNTALA DEVI
July 11, 2017
RAJINDER BHATIA Vs. STATE OF PUNJAB
October 27, 2017
RAJINDER KUMAR Vs. STATE OF PUNJAB AND ANOTHER
April 18, 2017
RAJINDER KUMAR AND ANOTHER Vs. KAYUM KHAN @ ABDUL KAYYAM AND OTHERS
August 10, 2017
RAJINDER MOHAN LAL, HOUSE NO. 570, SECTOR Vs. PRINCIPAL COMMISSIONER, INCOME TAX, CHANDIGARH
July 13, 2017
RAJINDER PAL Vs. ARJINDER SINGH
March 14, 2017
RAJINDER PARSHAD AND ANOTHER Vs. SHIVJI RAM
April 21, 2017
RAJINDER SINGH Vs. STATE OF PUNJAB
October 13, 2017
RAJINDER SINGH Vs. STATE OF HARYANA
December 16, 2017
RAJINDER SINGH Vs. AMANJEET KAUR
July 20, 2017
RAJINDER SINGH Vs. STATE OF HARYANA
February 2, 2017
RAJINDER SINGH Vs. PERMANENT LOK ADALAT AND OTHERS
February 7, 2017
RAJINDER SINGH Vs. JASWINDER KAUR AND OTHERS
December 7, 2017
RAJINDER SINGH Vs. PUNJAB AND HARYANA HIGH COURT
February 13, 2017
RAJINDER SINGH Vs. JASPAL CHHABRA AND OTHERS
December 21, 2017
RAJINDER SINGH & OTHERS Vs. STATE OF PUNJAB & OTHERS
January 11, 2017
RAJINDER SINGH & OTHERS Vs. RAM BIR SINGH & OTHERS
June 1, 2017
RAJINDER SINGH @ AMNI Vs. STATE OF PUNJAB
May 8, 2017
RAJINDER SINGH @ LALA Vs. STATE OF PUNJAB
October 4, 2017
RAJINDER SINGH SON OF RULIA RAM Vs. STATE OF PUNJAB AND OTHERS
February 27, 2017
RAJINDERPAL SINGH Vs. MELA RAM (DECEASED) TH. LRS.
February 3, 2017
RAJIV BHATIA & ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
November 1, 2017
RAJIV KATARIA @ RAJU Vs. VARUNESH SHARMA
March 3, 2017
RAJIV KUMAR LEKHI Vs. STATE OF PUNJAB AND ANOTHER
August 10, 2017
RAJIV MANCHANDA AND OTHERS Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANOTHER
November 22, 2017
RAJMAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 7, 2017
RAJNEESH GANDHI Vs. THE COLLECTOR GURGAON AND OTHERS
January 19, 2017
RAJNEESH KHANNA Vs. STATE OF HARYANA
October 26, 2017
RAJNEESH RATTAN AND OTHERS Vs. BALJINDER SINGH AND OTHERS
February 21, 2017
RAJNI BALA Vs. STATE OF HARYANA AND ANOTHER
January 30, 2017
RAJNISH SHARMA Vs. STATE OF HARYANA
September 15, 2017
RAJPAL SINGH AND OTHERS Vs. SMT. SURAJ BAI AND OTHERS
September 1, 2017
RAJPATI Vs. STATE OF HARYANA & ORS.
May 15, 2017
RAJU Vs. STATE OF PUNJAB
April 3, 2017
RAJU @ RAJ PAL Vs. STATE OF HARYANA
February 15, 2017
RAJU JUNEJA Vs. STATE OF PUNJAB
September 23, 2017
RAJVIR KAUR AND OTHERS Vs. AJIT SINGH AND ANOTHER
September 25, 2017
RAJVIR KAUR AND OTHERS Vs. RAJWINDER SINGH AND OTHERS
September 22, 2017
RAJVIR SINGH PUNIA Vs. STATE OF HARYANA
February 23, 2017
RAJWATI AND ANOTHER Vs. NIRMAL SINGH AND ANOTHER
December 4, 2017
RAJWINDER KAUR Vs. SAWARN SINGH
April 5, 2017
RAJWINDER SINGH Vs. STATE OF PUNJAB
November 10, 2017
RAKA GHIRA Vs. U.T. CHANDIGARH
July 31, 2017
RAKESH Vs. AJAY KUMAR
August 8, 2017
RAKESH Vs. SURINDER KUMAR AND ANOTHER
September 29, 2017
RAKESH Vs. STATE OF HARYANA
April 3, 2017
RAKESH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 29, 2017
RAKESH BHARTI Vs. STATE OF HARYANA AND ANOTHER
December 14, 2017
RAKESH JOLLY Vs. STATE OF HARYANA AND OTHERS
July 25, 2017
RAKESH KUMAR Vs. SUDHA KUMAR AND OTHERS
December 19, 2017
RAKESH KUMAR Vs. CANARA BANK
July 25, 2017
RAKESH KUMAR Vs. MAHENDER SINGH AND OTHERS
September 29, 2017
RAKESH KUMAR AND ANOTHER Vs. TIME & TIDE TECHNOLOGIES PVT. LTD. AND OTHERS
February 20, 2017
RAKESH KUMAR AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 2, 2017
RAKESH KUMAR AND OTHERS Vs. KURUKSHETRA UNIVERSITY AND ANOTHER
September 28, 2017
RAKESH KUMAR AND OTHERS Vs. KULBHUSHAN SINGH AND OTHERS
August 22, 2017
RAKESH KUMAR BATTA Vs. SMT. MADHU WALIA AND ANOTHER
May 2, 2017
RAKESH KUMAR SOOD Vs. THE DISTRICT MAGISTRATE
January 31, 2017
RAKESH KUMR SAINI Vs. ENGINEER-IN-CHIEF, IRRIGATION DEPARTMENT, HARYANA
February 2, 2017
RAKSHA DEVI Vs. STATE OF PUNJAB
January 19, 2017
RAM @ CHHOTA RAM S/O GARIB SINGH Vs. STATE OF PUNJAB
October 12, 2017
RAM ACHAL Vs. CHANDER PARKASH
September 7, 2017
RAM AVTAR SHARMA (SINCE DECEASED) THROUGH HIS LRS Vs. GANPAT RAM AND OTHERS
December 6, 2017
RAM BILAS Vs. PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD.
December 21, 2017
RAM BILAS AND ANOTHER Vs. STATE OF HARYANA
September 23, 2017
RAM CHAND Vs. HARYANA POWER GENERATION CORPORATION LTD.
January 13, 2017
RAM CHANDER Vs. TEJ KRISHANA
September 10, 2017
RAM CHANDER Vs. TEJ KRISHANA AND OTHERS
September 11, 2017
RAM CHANDER Vs. STATE OF PUNJAB
March 6, 2017
RAM CHANDER Vs. STATE OF HARYANA
February 6, 2017
RAM DASS Vs. LABH SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
December 21, 2017
RAM DEV YADAV Vs. NIRMALA YADAV
July 6, 2017
RAM GOPAL Vs. STATE OF HARYANA
September 29, 2017
RAM JUWARI Vs. JAGMAL SINGH AND OTHERS
March 2, 2017
RAM KAUR AND OTHER Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
July 24, 2017
RAM KISHAN GUJJAR Vs. STATE OF HARYANA
May 10, 2017
RAM KISHORE Vs. JAGANNATH
January 12, 2017
RAM KRISHAN Vs. RISAL SINGH AND OTHERS
December 8, 2017
RAM KUMAR Vs. SUPERINTENDING CANAL OFFICER, BHAKRA WATER SERVICES CIRCLE
January 12, 2017
RAM KUMAR Vs. STATE OF HARYANA AND OTHERS
December 8, 2017
RAM KUMAR Vs. LAJPAT RAI
May 15, 2017
RAM KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 5, 2017
RAM KUMAR Vs. SARAVJEET SINGH AND OTHERS
November 28, 2017
RAM KUMAR AND OTHERS Vs. M/S. R.P.G. TRANSMISSION LTD. AND OTHERS
August 2, 2017
RAM LAL Vs. STATE OF HARYANA
February 27, 2017
RAM MEHAR Vs. ANIL
August 17, 2017
RAM MEHAR SINGH CHAHAL Vs. PUNJAB NATIONAL BANK AND OTHERS
March 1, 2017
RAM MURTI AND OTHERS Vs. JAGTAR SINGH AND OTHERS
August 4, 2017
RAM NARAIN Vs. HARYANA STATE FEDERATION OF CONSUMER COOPERATIVE WHOLESALE STORE LIMITED
August 17, 2017
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 23, 2017
RAM NIWAS AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 18, 2017
RAM PAL Vs. STATE OF HARYANA
March 3, 2017
RAM PAL SINGH Vs. STATE OF PUNJAB
November 11, 2017
RAM PARKASH Vs. UNION OF INDIA, MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI AND OTHERS
September 20, 2017
RAM PARSHAD Vs. RATTAN LAL
September 18, 2017
RAM PARTAP AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
January 10, 2017
RAM PHAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 12, 2017
RAM PIARI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 1, 2017
RAM RATI AND ANOTHER Vs. HEERA LAL AND OTHERS
December 7, 2017
RAM SAROOP Vs. POSTGRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH (PGIMER), CHANDIGARH AND OTHERS
September 19, 2017
RAM SAROOP WALIA Vs. STATE OF HARYANA
October 13, 2017
RAM SINGH Vs. STATE OF HARYANA
September 23, 2017
RAM SINGH Vs. RAM SWARUP AND OTHERS
February 6, 2017
RAM SINGH Vs. COMMISSIONER, HISAR DIVISION, HISAR & OTHERS
August 11, 2017
RAM SINGH Vs. JAGAT SINGH AND OTHERS
August 28, 2017
RAM SINGH Vs. STATE OF PUNJAB AND OTHERS
December 13, 2017
RAMAN KUMAR Vs. JAI KANT JINDAL
May 26, 2017
RAMANDEEP KAUR Vs. AMARDEEP SINGH AND ANOTHER
January 20, 2017
RAMANDEEP KAUR Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH (CSIR)
September 28, 2017
RAMANDEEP SINGH @ BABBU Vs. STATE OF PUNJAB
May 31, 2017
RAMBIR Vs. STATE OF HARYANA
January 27, 2017
RAMBIR Vs. DINESH KUMAR YADAV AND OTHERS
December 7, 2017
RAMDUT Vs. VIKAS GUPTA
January 19, 2017
RAMESH Vs. FINANCIAL COMMISSIONER (REVENUE) HARYANA
March 8, 2017
RAMESH Vs. STATE OF HARYANA
September 13, 2017
RAMESH Vs. STATE OF HARYANA AND OTHERS
December 20, 2017
RAMESH Vs. STATE OF HARYANA
November 25, 2017
RAMESH CHAND Vs. BHARPOOR SINGH AND OTHERS
November 17, 2017
RAMESH CHAND Vs. STATE OF HARYANA
March 17, 2017
RAMESH CHAND Vs. BHAGWAN DASS
May 22, 2017
RAMESH CHAND Vs. STATE OF HARYANA
December 5, 2017
RAMESH CHAND AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 14, 2017
RAMESH CHAWLA Vs. SMT. RAJ RANI @ RAJ KARANI
June 6, 2017
RAMESH GOEL Vs. SUMAN
January 13, 2017
RAMESH KHATRI LAMBERDAR Vs. MS. KAVITA JAIN
June 1, 2017
RAMESH KUMAR Vs. CHANDER BHAN
September 6, 2017
RAMESH KUMAR Vs. STATE OF PUNJAB
December 20, 2017
RAMESH KUMAR Vs. STATE OF HARYANA
February 13, 2017
RAMESH KUMAR AND ANOTHER Vs. M/S DHURI POLYMERS AND ANOTHER
February 13, 2017
RAMESH KUMAR NAPA Vs. IQBAL KRISHAN SHARMA
March 7, 2017
RAMESH SINGH Vs. STATE OF PUNJAB
October 10, 2017
RAMESHWAR DASS Vs. STATE OF HARYANA
May 16, 2017
RAMESHWARI BISHNOI Vs. STATE OF HARYANA
December 5, 2017
RAMKESH Vs. STATE OF HARYANA
March 2, 2017
RAMPAL Vs. STATE OF HARYANA
February 14, 2017
RAMPAL AND OTHERS Vs. RAJESH KUMAR AND OTHERS
February 2, 2017
RAMPHAL Vs. SATYAWAN @ SATTA
July 12, 2017
RAMU AND OTHERS Vs. THE STATE OF HARYANA
May 11, 2017
RAMU GUPTA Vs. HARPREET KAUR AND ANOTHER
March 1, 2017
RANA SATPAL SINGH Vs. STATE OF PUNJAB AND OTHERS
December 4, 2017
RANA VERMA Vs. STATE OF PUNJAB AND ANOTHER
March 17, 2017
RANBIR Vs. SATISH CHANDER AND ANOTHER
July 25, 2017
RANBIR Vs. HARPAL
August 21, 2017
RANBIR Vs. KALU RAM
October 31, 2017
RANBIR Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
July 11, 2017
RANBIR SINGH Vs. STATE OF HARYANA
July 10, 2017
RANBIR SINGH Vs. UMED SINGH
September 26, 2017
RANBIR SINGH Vs. BHUPINDER KAUR AND ANOTHER
July 26, 2017
RANBIR SINGH SANGWAN Vs. STATE OF HARYANA AND OTHERS
May 14, 2017
RANDHIR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
July 25, 2017
RANDHIR SINGH Vs. RANJODH SINGH MUDHAR & ANOTHER
August 4, 2017
RANDHIR SINGH Vs. STATE OF PUNJAB
December 22, 2017
RANDHIR SINGH Vs. STATE OF HARYANA AND OTHERS
July 10, 2017
RANDHIR SINGH THROUGH HIS SON VIJAY SINGH Vs. STATE OF HARYANA & ORS
December 14, 2017
RANG LAL AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
May 30, 2017
RANGA OIL CARRIER AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 1, 2017
RANGA SWAMI AND OTHERS Vs. MOHINDER SINGH AND OTHERS
December 12, 2017
RANI DEVI Vs. SARBATI DEVI
October 12, 2017
RANI MITTAL AND OTHERS Vs. UNION OF INDIA
February 2, 2017
RANJANA DEVI Vs. UNION OF INDIA
August 21, 2017
RANJANA DEVI AND OTHERS Vs. JASPINDER SINGH AND OTHERS
October 27, 2017
RANJANA GOEL Vs. SHAM LAL
July 13, 2017
RANJIT KAUR Vs. STATE OF HARYANA AND OTHERS
October 11, 2017
RANJIT SINGH Vs. DEEPAK SHARMA AND OTHERS
August 4, 2017
RANJIT SINGH @ RANA Vs. STATE OF PUNJAB
November 28, 2017
RANJODH SINGH Vs. SHAMA TANK
February 17, 2017
RASANTESHWAR SINGH DHARIWAL Vs. UNION OF INDIA AND OTHERS
December 20, 2017
RASHMI ARORA Vs. DAV COLLEGE MANAGING COMMITTEE AND OTHERS
January 18, 2017
RASHPAL SINGH Vs. STATE OF PUNJAB
October 10, 2017
RASHPAL SINGH Vs. STATE OF PUNJAB AND ANOTHER
April 6, 2017
RATNI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 1, 2017
RATTAN LAL Vs. DHANUK DHARI
January 23, 2017
RATTI RAM Vs. PRTC AND ANOTHER
March 1, 2017
RAVI Vs. STATE OF HARYANA
October 11, 2017
RAVI @ SANATA Vs. STATE OF HARYANA
September 1, 2017
RAVI KANT Vs. STATE OF HARYANA AND OTHERS
November 16, 2017
RAVI KUMAR Vs. UNION OF INDIA AND OTHERS
February 28, 2017
RAVI KUMAR Vs. RAM GOPAL BAGGA AND ANOTHER
January 24, 2017
RAVI KUMAR AND ORS Vs. STATE OF HARYANA AND ANR
December 22, 2017
RAVI MALLICK, PROP. OF M/S SUNKRAFT DESIGNS, LUDHIANA Vs. THE DCIT, CIRCLE III, LUDHIANA
April 17, 2017
RAVI SHANKAR Vs. SATPAL
March 23, 2017
RAVI YADAV Vs. DR. KUSUM
September 15, 2017
RAVINDER Vs. STATE OF HARYANA AND OTHERSPUNLR
December 18, 2017
RAVINDER @ RAVI Vs. STATE OF HARYANA AND ANOTHER
December 15, 2017
RAVINDER KAUR Vs. STATE OF PUNJAB
August 21, 2017
RAVINDER KAUR Vs. UNION OF INDIA AND OTHERS
July 13, 2017
RAVINDER KUMAR Vs. THE PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED (PUNSUP) AND OTHERS
October 31, 2017
RAVINDER KUMAR DOGRA Vs. STATE OF HARYANA AND ANOTHER
February 15, 2017
RAVINDER PAL SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
September 14, 2017
RAVINDER SINGH DHULL Vs. STATE OF HARYANA AND OTHERS
August 29, 2017
RAVINDER SINGH DHULL Vs. STATE OF HARYANA
August 25, 2017
RAVISH KUMAR Vs. STATE OF HARYANA
October 7, 2017
RAVITA Vs. STATE OF HARYANA AND OTHERS
December 22, 2017
RAVNEET GARG Vs. CENTRAL BUREAU OF INVESTIGATION
April 3, 2017
REENA AND OTHERS Vs. PARDEEP KUMAR AND OTHERS
December 20, 2017
REENA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 16, 2017
REENA AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 11, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. RAM SINGH AND OTHERS
December 16, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
April 20, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. NIJJAR AGRO FOODS LIMITED AND ANOTHER
November 3, 2017
REKHA Vs. STATE OF HARYANA
November 20, 2017
REKHA Vs. STATE OF HARYANA
September 11, 2017
REKHA JANGRA Vs. STATE OF HARYANA
January 30, 2017
REKHA KARA Vs. STATE OF HARYANA AND OTHERS
April 5, 2017
REKHA RANI Vs. SUBHASH AND ANOTHER
April 26, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. JAI KRISHAN AND ORS.
November 16, 2017
RELIANCE GENERAL INSURANCE CO.LTD. Vs. MANOJ
November 3, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SHEELA DEVI AND OTHERS
October 10, 2017
RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. POOJA KAKKAR AND OTHERSPUNLR
December 21, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURESH DEVI AND OTHERS
November 24, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. RAM KUMAR AND ORS
November 22, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. JASWINDER PAL KAUR
August 22, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. PARAMJIT KAUR AND OTHERS
July 14, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. SAVITRI DEVI
August 17, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. DR. ALKA YADAV AND OTHERS
August 30, 2017
RELIANCE NIPPON LIFE INSURANCE COMPANY LIMITED Vs. PERMANENT LOK ADALAT
July 21, 2017
RELIANCE RETAIL LTD. Vs. STATE OF PUNJAB
April 5, 2017
RENU BAKSHI Vs. PREM PARKASH SHARMA
March 20, 2017
RENU BALA AND OTHERS Vs. HARYANA ROADWAYS AND OTHERS
August 4, 2017
RENU KUMARI Vs. STATE OF PUNJAB AND OTHERS
July 5, 2017
RENU RANI AND ANOTHER Vs. JASBIR SINGH AND OTHERS
September 1, 2017
RENUKA CHOPRA Vs. STATE OF HARYANA
January 17, 2017
RESHAM CHAND KALER Vs. STATE OF PUNJAB
January 19, 2017
RESHAM LAL Vs. SABEEL RAM AND OTHERS
January 30, 2017
RESHAM SINGH Vs. STATE OF PUNJAB
January 18, 2017
RIJWAN Vs. STATE OF HARYANA AND OTHERS
March 7, 2017
RIJWANA AND OTHERS Vs. SURESH AND OTHERS
August 10, 2017
RINKU @ KANA AND OTHERS Vs. STATE OF HARYANA
August 22, 2017
RISHIPAL Vs. HARYANA WAREHOUSING CORPORATION AND ANOTHER
May 1, 2017
RITA DEVI Vs. STATE OF HARYANA
October 4, 2017
RITA DEVI AND OTHERS Vs. JOGINDER SINGH AND OTHERS
December 12, 2017
RITA SAIKIA Vs. STATE OF HARYANA AND OTHERS
June 2, 2017
RITIKA Vs. STATE OF PUNJAB
November 2, 2017
RITU Vs. STATE OF HARYANA AND OTHERS
October 10, 2017
RITU CHOWDHARY Vs. NATIONAL COMMISSION FOR WOMEN
February 3, 2017
RITU RANI AND ANOTHER Vs. AMARJIT SINGH & OTHERS
September 6, 2017
RIZWAN SAIFI Vs. STATE OF PUNJAB AND ANOTHER
February 7, 2017
ROCKY Vs. STATE OF HARYANA
October 6, 2017
ROHIT Vs. DISTRICT AND SESSIONS JUDGE SBS NAGAR (NAWANSHAHR) AND ANOTHER
July 6, 2017
ROHIT KUMAR Vs. UHBVN AND OTHERS
August 30, 2017
ROHIT KUMAR Vs. STATE OF PUNJAB
July 18, 2017
ROHIT RAO Vs. PANJAB UNIVERSITY AND ANOTHER
July 20, 2017
ROHTASH Vs. STATE OF HARYANA
June 22, 2017
ROHTASH Vs. GHISA RAM
September 29, 2017
ROHTASH Vs. STATE OF HARYANA AND OTHERS
January 11, 2017
ROMAL SINGH AND ANOTHER Vs. PUNJAB STATE AND OTHERS
September 15, 2017
ROOP CHAND Vs. BALJIT SINGH AND OTHERS
August 11, 2017
ROOP SINGH Vs. AMARJIT SINGH
July 31, 2017
ROPAR DISTRICT COOPERATIVE MILK PRODUCERS UNION LIMITED Vs. MILK PLANT WORKERS UNION
February 13, 2017
ROSHAN LAL Vs. THE STATE INFORMATION COMMISSION HARYANA AND OTHERS
May 2, 2017
ROSHAN LAL Vs. UTTAR HARYANA BIJLI VITRAN NIGAM AND ANOTHER
May 4, 2017
ROSHANI AND OTHERS Vs. DALBIR SINGH AND OTHERS
October 24, 2017
ROSHNI Vs. RAM NIWAS AND OTHERS
July 31, 2017
ROSHNI DEVI Vs. STATE OF HARYANA AND OTHERS
May 22, 2017
ROSHNI DEVI Vs. KULWINDER SINGH
August 9, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. KAMLESH
May 2, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LTD. Vs. HARVINDER KAUR @ HARWINDER
August 22, 2017
ROZI AND OTHERS Vs. SUBHASH CHAND AND OTHERS
December 1, 2017
RUBY ANAND Vs. STATE OF HARYANA
August 22, 2017
RUCHHI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
May 16, 2017
RUCHIKA SAWHNEY Vs. M/S LANDMARK APARTMENT PRIVATE LIMITED AND OTHERS
December 1, 2017
RUHI KHAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 18, 2017
RUPALI Vs. STATE OF PUNJAB
August 17, 2017
RUPESH KUMAR GILHOTRA Vs. CHANDIGARH ADMINISTRATION
August 1, 2017
RUPINDER KAUR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 17, 2017
RYAN AUGUSTINE PINTO Vs. STATE OF HARYANA AND ANOTHER
November 21, 2017
S. AJIT SINGH (SINCE DECEASED) THROUGH L.RS. Vs. KAWALJIT KAUR @ KAWALDEEP KAUR AND ANOTHER
May 5, 2017
S.K.S. BEDI Vs. UNION OF INDIA
February 7, 2017
S.S. GURAYA Vs. UNION OF INDIA
March 17, 2017
S.S. SHARMA Vs. STATE OF PUNJAB
March 8, 2017
SAACHI MAHAJAN Vs. PUNJAB UNIVERSITY AND OTHERS
November 7, 2017
SADDAM AND ANOTHER Vs. RASHID AHMAD AND OTHERS
December 5, 2017
SADHANA FOUNDATION Vs. ESPIRE INFOLABS PVT. LTD.
February 1, 2017
SADHNA PANDEY & ORS Vs. SHYAM SUNDER DHANKA & ORS
December 22, 2017
SAGAR AND OTHERS Vs. RIDHI SIDHI ALLOYS PVT LTD AND ANOTHER
September 14, 2017
SAGAR KUMAR Vs. STATE OF PUNJAB
May 8, 2017
SAHAB SINGH Vs. PARKASH AND OTHERS
June 16, 2017
SAHIB SINGH Vs. SUKHRAJ SINGH
September 14, 2017
SAHIB SINGH Vs. STATE OF PUNJAB
September 23, 2017
SAHIBDITTA Vs. JAIMAL CHAND AND OTHERS
September 7, 2017
SAHID ALI QURESHI Vs. STATE OF HARYANA
February 28, 2017
SAHIL KHURANA Vs. MANAGING DIRECTOR UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
May 18, 2017
SAJAN AND ANOTHER Vs. THE ORIENTAL INSURANCE COMPANY LTD. AND OTHERS
February 16, 2017
SAJJAN SINGH Vs. STATE OF HARYANA AND OTHERS
January 19, 2017
SAJJAN SINGH @ SAJJANA @ SAMPAT SON OF SH. SHEO DUTT Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
March 2, 2017
SAJNA DEVI AND OTHERS Vs. VIJENDER KUMAR AND OTHERS
March 15, 2017
SAKINDER KAUR Vs. BAHADUR SINGH AND OTHERS
April 7, 2017
SALAUDEEN AND OTHERS Vs. HARYANA POWER GENERATION CORPORATION LIMITED AND OTHERSPUNLR
December 22, 2017
SALIK RAM AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
February 8, 2017
SALINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
August 1, 2017
SALOCHANA @ SILOCHNA Vs. STATE OF HARYANA AND OTHERS
July 11, 2017
SAMA Vs. THE PRINCIPAL, BEANT COLLEGE OF ENGINEERING
February 22, 2017
SAMBIT MALLICK Vs. LEENA MALLICK
October 11, 2017
SAME RAM(DECEASED) TH.LRS Vs. STATE OF HARYANA AND OTHERS
February 1, 2017
SAMEER MATTU Vs. STATE OF PUNJAB
October 10, 2017
SAMERIYA DEVI AND OTHERS Vs. MADAN LAL AND OTHERS
September 5, 2017
SAMPURAN SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND OTHERS
October 6, 2017
SAMPURAN SINGH (DECEASED) THROUGH LRS AND ANOTHER Vs. THE STATE OF HARYANA AND OTHERS
February 3, 2017
SAMRAT SACHDEVA Vs. STATE OF PUNJAB
November 30, 2017
SAMTA JAIN AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
September 25, 2017
SAMUNDER SINGH Vs. STATE OF HARYANA
August 21, 2017
SANATAN DHARAM SHIKSHA SAMITI, HANSI Vs. CHIEF COMMISSIONER OF INCOME TAX, PANCHKULA
February 8, 2017
SANDEEP Vs. SUNITA AND OTHERS
February 6, 2017
SANDEEP Vs. STATE OF HARYANA
March 7, 2017
SANDEEP Vs. STATE OF HARYANA
October 9, 2017
SANDEEP Vs. SMT. JAGMATI AND OTHERS
September 15, 2017
SANDEEP @ LEELU Vs. STATE OF HARYANA
January 16, 2017
SANDEEP GHAI Vs. HARMINDER SINGH
February 7, 2017
SANDEEP JAIN Vs. STATE OF HARYANA AND OTHERS
July 25, 2017
SANDEEP KUMAR Vs. STATE OF PUNJAB AND OTHERS
November 20, 2017
SANDEEP KUMAR Vs. SATPAL
December 13, 2017
SANDEEP KUMAR Vs. STATE OF HARYANA
October 31, 2017
SANDEEP KUMAR Vs. STATE BANK OF INDIA
December 1, 2017
SANDEEP KUMAR Vs. NAAZEEM AND OTHERS
April 5, 2017
SANDEEP KUMAR @ SANDEEP OHRI Vs. PARTAP KAUR AND OTHERS
January 19, 2017
SANDEEP KUMAR AND ANOTHER Vs. ATAM PARKASH AND OTHERS
December 20, 2017
SANDEEP KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 10, 2017
SANDEEP SINGH Vs. STATE OF PUNJAB
April 20, 2017
SANDHYA AND OTHERS Vs. THE STATE OF HARYANA AND OTHERS
May 9, 2017
SANGEETA OHRI Vs. HIMACHAL PRADESH ROAD TRANSPORT CORPORATION AND OTHERS
August 9, 2017
SANGITA KUMARI Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED AND OTHERS
April 27, 2017
SANGRUR DISTRICT CORP MILK PRODUCERS UNION THROUGH GENERAL MANAGER Vs. NATIONAL INSURANCE CO. LTD. AND ANOTHER
September 1, 2017
SANJAY Vs. STATE OF HARYANA AND OTHERS
August 31, 2017
SANJAY Vs. STATE OF HARYANA
May 5, 2017
SANJAY KUMAR Vs. STATE OF PUNJAB
November 30, 2017
SANJAY KUMAR Vs. STATE OF HARYANA AND OTHERS
December 18, 2017
SANJAY KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA & ANR.
May 2, 2017
SANJAY TOMAR Vs. STATE OF HARYANA AND OTHERS
May 3, 2017
SANJAY VASHISHTHA Vs. STATE OF HARYANA AND OTHER
February 23, 2017
SANJEEV ALIAS SANJU Vs. STATE OF HARYANA AND OTHERS
April 21, 2017
SANJEEV BHARTI Vs. M/S. OFFSHORE A
September 8, 2017
SANJEEV KUMAR Vs. STATE OF PUNJAB AND OTHERS
January 30, 2017
SANJEEV KUMAR Vs. STATE OF HARYANA AND OTHERS
May 19, 2017
SANJEEV KUMAR & ANOTHER Vs. STATE OF PUNJAB & OTHERS
March 21, 2017
SANJEEV KUMAR (GAGRI) Vs. STATE OF PUNJAB
September 21, 2017
SANJEEV KUMAR AND OTHERS Vs. VIJAY KUMAR AND OTHERS
August 25, 2017
SANJIV BHAGAT AND ANOTHER Vs. UNION TERRITORY, CHANDIGARH THROUGH ADVISOR TO THE ADMINISTRATOR, U.T, SECRETARIAT, SECTOR 9, CHANDIGARH AND OTHERS
November 6, 2017
SANJIWAN RESEARCH LABORATORIES Vs. PRESIDING OFFICER
May 8, 2017
SANJNA RANI AND OTHERS Vs. BALJIT SINGH AND ANOTHER
April 19, 2017
SANT GURMEET RAM RAHIM SINGH ` Vs. CENTRAL BUREAU OF INVESTIGATION
July 5, 2017
SANT LAL Vs. STATE OF HARYANA AND OTHERS
July 28, 2017
SANT PAL Vs. STATE OF HARYANA
July 25, 2017
SANTA @ SHANTI DEVI Vs. HIRA SINGH
October 27, 2017
SANTI DEVI & ORS Vs. JAI SINGH & ORS
December 12, 2017
SANTOKH SINGH Vs. GOBIND SINGH
March 21, 2017
SANTOSH Vs. SURENDER
February 3, 2017
SANTOSH AND ANOTHER Vs. KULWANT SINGH AND OTHERS
November 20, 2017
SANTOSH AND OTHERS Vs. AMAN AND OTHERS
August 11, 2017
SANTOSH DEVI AND ORS. Vs. UNION OF INDIA AND ORS.
August 1, 2017
SANTOSH KUMAR Vs. STATE OF PUNJAB AND OTHERS
February 14, 2017
SANTOSH RANI AND OTHERS Vs. DR. MANPREET SINGH SEKHON
October 24, 2017
SANTOSH YADAV AND ANOTHER Vs. PARDEEP KUMAR (SINCE DECEASED THROUGH LRS) AND OTHERS
December 8, 2017
SANWAL DASS @ SAMAL DASS AND OTHERS Vs. STATE OF HARYANA
January 27, 2017
SAPNA VAISH AND ORS. Vs. STATE OF PUNJAB
November 30, 2017
SARABJEET KAUR Vs. SANDEEP SINGH
March 27, 2017
SARABJEET KAUR Vs. IQBAL SINGH
July 26, 2017
SARABJEET KAUR AND ANOTHER Vs. RAJINDER SINGH AND OTHERS
December 15, 2017
SARABJIT KAUR Vs. GURPREET SINGH AND OTHERS
February 21, 2017
SARABJIT KAUR Vs. TARLOCHAN SINGH (SINCE DECEASED) THROUGH LRS AND OTHERS
December 5, 2017
SARABJIT KAUR Vs. STATE OF PUNJAB
May 2, 2017
SARABJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
July 19, 2017
SARABJIT KAUR AND ANOTHER Vs. KULWANT SINGH AND ANOTHER
September 11, 2017
SARABJIT KAUR AND OTHERS Vs. BIKRAM SINGH AND ANOTHER
August 11, 2017
SARABJIT SINGH Vs. STATE OF PUNJAB
November 16, 2017
SARABJIT SINGH Vs. STATE OF PUNJAB
September 4, 2017
SARABKAUR Vs. SANDEEP KHARB AND OTHERS
May 10, 2017
SARBJIT SINGH Vs. STATE OF PUNJAB AND ANOTHER
November 8, 2017
SARBJIT SINGH Vs. STATE OF PUNJAB
May 26, 2017
SARDARA RAM Vs. PARAMJIT KAUR
August 21, 2017
SARDOOL SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
January 19, 2017
SAREWANTI @ SARSWATI Vs. JAGAN NATH AND OTHERS
January 11, 2017
SARIANA CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED SARIANA Vs. REGISTRAR, CO-OPERATIVE SOCIETIES, PUNJAB, CHANDIGARH AND OTHERS
December 4, 2017
SARITA YADAV Vs. BOARD OF SCHOOL EDUCATION HARYANA
July 14, 2017
SARJEET SINGH Vs. RAM PHOOL AND ANOTHER
August 9, 2017
SARJIT SINGH Vs. STATE OF HARYANA
November 17, 2017
SARMUKH SINGH Vs. ARUN KUMAR
March 1, 2017
SAROJ Vs. CHARAN SINGH AND OTHERS
August 1, 2017
SAROJ AND OTHERS Vs. SATYENDER AND ANOTHER
July 19, 2017
SAROJ DEVI Vs. THE STATE OF HARYANA AND OTHERS
January 24, 2017
SAROJ RANI AND ANOTHER Vs. SACHIN JAIN AND OTHERS
December 18, 2017
SARTAJ Vs. STATE OF UNION TERRITORY
May 30, 2017
SARUP SINGH Vs. HVPN LIMITED AND ANOTHER
April 18, 2017
SARVRINDER SINGH DHALIWAL Vs. C.B.S.E.
September 6, 2017
SARWAN SINGH Vs. STATE OF PUNJAB
March 24, 2017
SARYU GUPTA AND OTHERS Vs. HARYANA POWER GENERAL CORPORATION LTD. AND OTHERS
August 31, 2017
SASAN POWER LIMITED AND OTHERS Vs. PUNJAB STATE POWER CORPORATION LIMITED AND OTHER
March 9, 2017
SAT NARAIN AND ANOTHER Vs. SARUP SINGH AND OTHERS
January 30, 2017
SATBIR Vs. STATE OF HARYANA AND OTHERS
November 2, 2017
SATBIR Vs. STATE OF HARYANA
May 24, 2017
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
March 23, 2017
SATBIR SINGH Vs. JASVIR KAUR
August 10, 2017
SATBIR SINGH Vs. STATE OF HARYANA AND OTHERS
August 3, 2017
SATINDER KAUR VERMA Vs. INDU GUPTA
September 12, 2017
SATINDER PAL BANSAL Vs. JASWINDER KAUR AND OTHERS
November 17, 2017
SATINDER SINGH Vs. UNION OF INDIA AND OTHERS
August 23, 2017
SATINDER SINGH BAJWA Vs. PUNJAB AND HARYANA HIGH COURT
October 6, 2017
SATINDERJIT KAUR Vs. STATE OF PUNJAB AND OTHERS
December 5, 2017
SATISH Vs. STATE OF HARYANA
September 23, 2017
SATISH & ANR Vs. STATE OF HARYANA & ANR
January 17, 2017
SATISH CHANDER CHAUHAN Vs. STATE OF HARYANA AND ANOTHER
March 30, 2017
SATISH ESTATE PVT. LTD. Vs. UNION OF INDIA
February 21, 2017
SATISH KUMAR Vs. STATE OF HARYANA AND ORS
June 23, 2017
SATISH KUMAR Vs. CHIEF SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
December 21, 2017
SATISH KUMAR Vs. RAM SWROOP AND OTHERS
December 1, 2017
SATISH KUMAR Vs. STATE OF PUNJAB
August 8, 2017
SATISH KUMAR @ SHIV KUMAR Vs. DIVISIONAL CANAL OFFICER, NARWANA & OTHERS
April 27, 2017
SATISH KUMAR BHARGAV Vs. STATE OF PUNJAB
September 28, 2017
SATISH KUMAR BHIRI Vs. STATE OF PUNJAB AND OTHERS
April 5, 2017
SATISH KUMAR GUPTA Vs. HARYANA STATE FEDERATION OF CONSUMERS COOPERATIVE WHOLESALE STORES LTD.
May 16, 2017
SATNAM KAUR Vs. UNION OF INDIA AND ANOTHER
July 12, 2017
SATNAM SINGH Vs. UNION OF INDIA
August 21, 2017
SATNAM SINGH Vs. SUKHDEV SINGH
May 4, 2017
SATNAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND OTHERS
January 18, 2017
SATNAM SINGH Vs. BABU SINGH AND OTHERS
February 9, 2017
SATNAM SINGH Vs. HARPAL SINGH AND OTHERS
February 17, 2017
SATNAM SINGH & ANR. Vs. RACHPAL SINGH & ORS.
October 4, 2017
SATNAM SINGH KAHLON AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 26, 2017
SATPAL Vs. SANJEEV KUMAR @ SANJU AND ORS.
October 9, 2017
SATPAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 17, 2017
SATPAL SINGH Vs. STATE OF PUNJAB
August 22, 2017
SATPAL SINGH Vs. STATE OF HARYANA AND ANOTHER
January 27, 2017
SATPAL SINGH AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
March 29, 2017
SATPAL WADHAWAN Vs. BAR COUNCIL OF PUNJAB AND HARYANA
March 18, 2017
SATWANT SINGH MEHTA Vs. INCOME TAX OFFICER
May 3, 2017
SATWINDER SINGH Vs. SEWA
May 19, 2017
SATWINDER SINGH Vs. FINANCIAL COMMISSIONER, PUNJAB
August 16, 2017
SATYA BANSAL Vs. KALAWATI AND OTHERSPUNLR
December 8, 2017
SATYA DEV SAINI Vs. BALDEV DOGRA
September 21, 2017
SATYA DEVI Vs. STATE OF HARYANA AND OTHERS
July 28, 2017
SATYA DEVI AND OTHERS Vs. DINESH KUMAR AND ANOTHER
November 9, 2017
SATYA PARKASH Vs. HARDEV AND OTHERS
November 22, 2017
SATYAVART Vs. STATE OF HARYANA AND OTHERS
April 7, 2017
SATYAWAN Vs. STATE OF HARYANA & ORS.
November 22, 2017
SATYAWAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 3, 2017
SATYAWATI Vs. STATE OF HARYANA
August 1, 2017
SAURABH AND ANOTHER Vs. STATE OF HARYANA
April 5, 2017
SAURAN RAM Vs. DARA SINGH AND ANOTHER
March 15, 2017
SAVITA @ KAVITA Vs. STATE OF HARYANA
July 19, 2017
SAVITRI DEVI Vs. SPRING FIELDS PUBLIC SCHOOL
March 28, 2017
SAVITRI DEVI AND OTHERS Vs. RAM PAL AND OTHERS
August 11, 2017
SAVNEET KAUR Vs. STATE OF PUNJAB
September 27, 2017
SAWASATHAY SHIKSHA SAHYOG SANGTHAN Vs. STATE OF HARYANA AND OTHERS
April 27, 2017
SAWATI KUMARI Vs. SQN LDR KUNAL KAUSHAL
October 25, 2017
SAYEED ALARM LARI @ BABU Vs. STATE OF HARYANA
May 16, 2017
SBI GENERAL INSURANCE COMPANY LIMITED Vs. ALKA SHARMA
October 12, 2017
SBI GENERAL INSURANCE COMPANY LTD Vs. JAHUL ANSARI AND OTHERS
December 8, 2017
SEASON BHANDARI Vs. VISAKHA SINGH
February 17, 2017
SECRETARY, DEPARTMENT OF IRRIGATION, GOVERNMENT OF PUNJAB, CHANDIGARH Vs. VIJAY KOHLI
March 20, 2017
SEEMA Vs. STATE OF HARYANA
July 21, 2017
SEEMA Vs. ANIL HANS
November 29, 2017
SEEMA Vs. BHUP SINGH
September 7, 2017
SEEMA Vs. PARVEEN
December 6, 2017
SEEMA AND ANOTHER Vs. BHUP SINGH AND OTHERS
September 7, 2017
SEEMA DEVI Vs. SUMAN AND OTHERS
September 15, 2017
SEEMA DEVI Vs. SUMAN AND OTHERS
March 7, 2017
SEEMA DEVI AND OTHERS Vs. VIRENDER SINGH AND OTHERS
October 30, 2017
SEEMA KAPOOR Vs. DEEPAK KAPOOR
September 11, 2017
SEHDEV KUMAR Vs. GRANT SAHIB DERA DEVI TALAB
December 5, 2017
SEWA DASS Vs. STATE OF HARYANA
July 12, 2017
SEWA SINGH Vs. STATE OF HARYANA AND OTHERS
August 23, 2017
SEWA SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 24, 2017
SEWAK SINGH Vs. STATE OF PUNJAB AND OTHERS
April 18, 2017
SH. GURCHARAN SINGH Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
July 6, 2017
SH. NATHI RAM Vs. THE AUTHORITY, MINIMUM WAGES ACT AND OTHERS
March 29, 2017
SH. RAM GENERAL INSURANCE CO. LTD. Vs. RAVI ALIAS RAVINDER
November 7, 2017
SH. RAM GENERAL INSURANCE CO. LTD. Vs. RAVI ALIAS RAVINDER AND ORS.
November 8, 2017
SHAGUN SHARMA AND OTHERS Vs. ASHA RANI AND OTHERS RESPONDENTS
December 18, 2017
SHAISTA AND OTHERS Vs. JAGDEEP SINGH AND OTHERS
December 18, 2017
SHAKTI SINGH Vs. STATE OF HARYANA AND OTHERS
February 28, 2017
SHAKUNTALA AND ORS. Vs. UOI AND ORS.
March 7, 2017
SHAKUNTLA DEVI Vs. THE STATE OF HARYANA AND ANOTHER
September 11, 2017
SHAKUNTLA DEVI AND OTHERS Vs. PURAN SINGH AND OTHERS
September 1, 2017
SHAKUNTLA DEVI NOW (DECEASED) THROUGH L.RS. Vs. KRISHAN LAL
February 9, 2017
SHAKUNTLA THUKRAL Vs. COMMISSIONER OF INCOME TAX
September 25, 2017
SHALENDER KUMAR AND ANOTHER Vs. UMESH KUMAR MITTAL AND OTHERS
February 1, 2017
SHAM KUMAR KOHLI Vs. ASHOK TANDON AND ANOTHER
March 7, 2017
SHAM LAL Vs. STATE OF HARYANA
September 1, 2017
SHAM LAL Vs. VINOD KAPOOR
July 5, 2017
SHAM NATH Vs. GOURAV GOYAL AND OTHERS
December 13, 2017
SHAM SUNDER AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
January 27, 2017
SHAMIM Vs. STATE OF HARYANA
January 11, 2017
SHAMINDRO Vs. PRIYA VART AND OTHERS
September 12, 2017
SHAMMI KAPUR Vs. RAGHBIR KAUR & ANR.
October 24, 2017
SHAMSHER SINGH Vs. DISTRICT MAGISTRATE, U.T. ADMINISTRATION, CHANDIGARH AND OTHERS
February 20, 2017
SHAMSHER SINGH Vs. SUKHWINDER SINGH AND OTHERS
October 13, 2017
SHAMSHER SINGH Vs. STATE OF PUNJAB AND OTHERS
May 9, 2017
SHANKAR LAL Vs. STATE OF HARYANA
April 27, 2017
SHANKAR SINGH Vs. STATE OF HARYANA AND OTHERS
March 3, 2017
SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
March 3, 2017
SHANTI DEVI Vs. RAKESH KUMAR
January 20, 2017
SHANTI DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 31, 2017
SHARANJIT KAUR Vs. NIRMAL SINGH
July 7, 2017
SHARDA DEVI Vs. STATE OF HARYANA
September 26, 2017
SHARDA DEVI AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
March 1, 2017
SHARMA AND GANGAHAR BUILDERS AND COLONIZERS PVT. LTD. Vs. STATE OF PUNJAB
April 5, 2017
SHARMILA Vs. VEENA DEVI AND OTHERS
August 30, 2017
SHASHI SHARMA Vs. VIMMI
March 22, 2017
SHAVINDER KAUR JOHAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 16, 2017
SHAYAMA ALIAS DADI Vs. STATE OF HARYANA
September 23, 2017
SHEELA DEVI AND OTHERS Vs. RAGHBIR SINGH AND OTHERS
December 6, 2017
SHEELA WANTI DECEASED THROUGH HER LRS Vs. KRISHAN LAL ARNEJA AND OTHERS
December 14, 2017
SHEELAWANTI Vs. HVPNL AND OTHERS
February 8, 2017
SHEETAL Vs. RAM SINGH
January 23, 2017
SHEETAL PARSHAD (DECEASED THROUGH LRS) Vs. RAMESHWAR PARSHAD JAIN AND OTHERS
July 26, 2017
SHEHJAD Vs. STATE OF HARYANA AND OTHERS
July 28, 2017
SHER MOHMAD Vs. THE STATE OF HARYANA AND OTHERS
July 31, 2017
SHER SINGH Vs. SMT. NEELAM RANI
November 2, 2017
SHER SINGH Vs. STATE OF HARYANA
September 7, 2017
SHIKHA RANI Vs. STATE OF HARYANA
October 25, 2017
SHIMLA RANI AND ANOTHER Vs. MANORANJAN @ MANORANJANA RANDHAWA
December 12, 2017
SHINDER KAUR Vs. BALDEV SINGH
September 4, 2017
SHINDER PAL Vs. STATE OF PUNJAB
November 30, 2017
SHINGARA SINGH Vs. STATE OF PUNJAB AND OTHERS
March 21, 2017
SHIV CHARAN Vs. STATE OF HARYANA AND OTHERS
June 2, 2017
SHIV DAYAL Vs. PRESIDING OFFICER, LABOUR COURT, AMBALA AND OTHERS
April 25, 2017
SHIV GOVIND SINGH Vs. GURMEET KAUR
March 6, 2017
SHIV GOYAL Vs. PUNJAB STATE POWER CORPORATION LIMITED.
September 7, 2017
SHIV LOCHAN SINGH @ BHOLA Vs. NATIONAL INSURANCE CO. LTD.
November 27, 2017
SHIVALA VAKYA GRAM RANIA Vs. MUNICIPAL COMMITTEE
July 28, 2017
SHIVALA VAKYA GRAM RANIA Vs. DEVI LAL AND OTHERS
July 28, 2017
SHIVAMATI DEVI AND ANOTHER Vs. ISHAK AND OTHERS
September 25, 2017
SHOBHA RANI Vs. STATE OF HARYANA
September 23, 2017
SHREE BALAJI ENTERPRISES AND ANOTHER Vs. PUNJAB NATIONAL BANK AND OTHERS
November 1, 2017
SHREE CONVEYOR SYSTEM PVT LTD AND ANOTHER Vs. SHIV SHAKTI STEEL
November 13, 2017
SHRI BEHARI LAL CHARITABLE TRUST, AMBALA CANTT Vs. SHIV BATRA AND ANOTHER
January 11, 2017
SHRI KANSHI RAM KAHAN DEVI GROVER WELFARE SOCIETY (REGD). Vs. GENERAL PUBLIC
October 4, 2017
SHRI KANT AND ANOTHER Vs. SONAM BAKSHI AND OTHERS
December 1, 2017
SHRI KRISHAN & ANR. Vs. STATE OF HARYANA & ORS.
May 25, 2017
SHRI NARESH KUMAR AND ANOTHER Vs. SHRI GOVERDHAN LAL OBEROI AND OTHERS
October 25, 2017
SHRI PAL Vs. STATE OF HARYANA AND OTHERS
October 4, 2017
SHRI PARAMDEEP SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
March 14, 2017
SHRI RAM GENERAL INSURANCE COMPANY LTD Vs. RAJIYA AND OTHERS
November 15, 2017
SHRI RAMESHWAR DASS SHARMA Vs. DINESH KUMAR
January 16, 2017
SHRI SANJAY KUNDU Vs. COMMISSIONER OF INCOME TAX, ROHTAK
May 15, 2017
SHRI SHER SINGH MALIK Vs. M/S. NEW SHIV GANGA TIMBERS AND ANOTHER
March 1, 2017
SHRI SUBODH PARKASH Vs. JOINT COMMISSIONER OF INCOME TAX, YAMUNA NAGAR
May 24, 2017
SHRI VARUN GUMBER Vs. UNION TERRITORY OF CHANDIGARH
April 18, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. ARSHAD & ORS
November 30, 2017
SHWETA Vs. ASHWANI SHARMA
December 14, 2017
SHWETA TALWAR Vs. RITESH KUMAR TALWAR
September 21, 2017
SHYAM LAL Vs. ASHOK KUMAR
October 10, 2017
SHYAM SINGH Vs. STATE OF HARYANA
January 18, 2017
SHYAMLAL Vs. DIRECTOR HEALTH SERVICE PUNJAB CHANDIGARH AND ANOTHER
September 14, 2017
SI TALWINDERJIT SINGH Vs. DEPUTY INSPECTOR GENERAL, POLICE FEROZEPUR RANGE, FEROZEPUR & OTHERS
December 21, 2017
SIALKOT NATIONAL HIGH SCHOOL AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
November 3, 2017
SILVERTON CO Vs. SANTOSH
November 30, 2017
SIMARJIT KAUR Vs. GURMAIL SINGH
March 15, 2017
SIMRAN KAUR AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
August 4, 2017
SIMRANJIT SINGH Vs. STATE OF PUNJAB
August 30, 2017
SINDER PAL Vs. UNION OF INDIA
February 6, 2017
SINTU Vs. STATE OF HARYANA
August 29, 2017
SITA DEVI Vs. STATE OF PUNJAB
March 1, 2017
SITA RAM SHARMA Vs. PRESIDING OFFICER, LOK ADLAT, DISTRICT COURT, SECTOR
March 15, 2017
SITA RANI Vs. CHHIRA RAM AND OTHERS
August 3, 2017
SMRITY Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA AND OTHERS
May 23, 2017
SMT. BABITA DEVI AND OTHERS Vs. PAWAN KUMAR AND OTHERS
September 8, 2017
SMT. BACHAN KAUR AND ANOTHER Vs. M/S. NARAYAN ENTERPRISES AND ANOTHER
January 12, 2017
SMT. BACHANNI DEVI Vs. JASPAL SINGH
September 29, 2017
SMT. BIMLA Vs. STATE OF HARYANA AND ANOTHER
August 17, 2017
SMT. BIRO DEVI AND OTHERS Vs. MEHAR LAL AND OTHERS
August 30, 2017
SMT. BOHTI AND OTHERS Vs. BALLEY AND OTHERS
February 13, 2017
SMT. CHITAR KAUR AND OTHERS Vs. RAKESH KUMAR AND OTHERS
August 29, 2017
SMT. DEVI Vs. MAINTENANCE TRIBUNAL, NARNAUL AND OTHERS
July 31, 2017
SMT. GELO BAI AND OTHERS Vs. DALIP SINGH AND OTHERS
November 30, 2017
SMT. INDIRAWATI ALIAS INDIRA DEVI AND OTHERS Vs. STATE OF HARYANA THROUGH COLLECTOR, ROHTAK AND OTHERS
April 26, 2017
SMT. JAVITRI DEVI Vs. SANJAY KUMAR WASIST
January 10, 2017
SMT. JYOTI HANDA AND ANOTHER Vs. BALWINDER SINGH AND OTHERS
September 15, 2017
SMT. KAUSHALYA Vs. STATE OF HARYANA & OTHERS
July 7, 2017
SMT. KAVITA CHANDRA Vs. COMMISSIONER OF INCOME TAX (APPEALS), PANCHKULA
March 7, 2017
SMT. KHERUNISA @ KHERUNISHAN Vs. SMT. SABANA AND OTHERS
August 11, 2017
SMT. KRISHNA Vs. JASBIR SINGH
August 21, 2017
SMT. KRISHNA & OTHERS Vs. UNION OF INDIA & OTHERS
June 2, 2017
SMT. KULWINDER KAUR Vs. SURINDER SINGH
December 8, 2017
SMT. LALI Vs. SMT. SARTLI AND ANOTHER
September 6, 2017
SMT. LALITA ARORA AND OTHERS Vs. ONKAR NATH AND OTHERS
September 11, 2017
SMT. MAMTA Vs. STATE OF HARYANA
August 18, 2017
SMT. MAMTA DEVI AND OTHERS Vs. INDERJEET KUMAR AND OTHERS
October 30, 2017
SMT. MAMTA SANGWAN Vs. RAJESH KUMAR
November 17, 2017
SMT. NIRMALA DEVI Vs. STATE OF HARYANA AND OTHERS
May 16, 2017
SMT. NISHA MANUJA Vs. DALJIT SINGH AND OTHERS
March 3, 2017
SMT. PARVEEN MEHTA AND OTHERS Vs. TILAK RAJ AND OTHERS
September 29, 2017
SMT. PINKI Vs. MAKHAN SINGH
November 30, 2017
SMT. PUSHPA DEVI AND OTHERS Vs. UDHAI BHAN AND ANOTHER
December 5, 2017
SMT. RAJ DAHIYA Vs. STATE OF HARYANA AND OTHERS
January 24, 2017
SMT. RAKSHA DEVI Vs. MADAN LAL AND OTHERS
February 2, 2017
SMT. RINKU JINDAL AND ANOTHER Vs. INDIAN OIL CORPORATION LTD. AND ANOTHER
September 18, 2017
SMT. RITU AND OTHERS Vs. KULJEET AND OTHERS
September 8, 2017
SMT. SANJIDA AND OTHERS Vs. SARFUDDIN AND OTHERS
February 8, 2017
SMT. SANTRO DEVI AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 5, 2017
SMT. SHANTI DEVI Vs. STATE OF HARYANA AND OTHERS
March 3, 2017
SMT. SHEELA AND OTHERS Vs. RAVINDER AND OTHERS
October 9, 2017
SMT. SNEH LATA AND OTHERS Vs. RAM NIWAS AND OTHERS
August 25, 2017
SMT. SNEHLATA Vs. SMT. SATYA GOEL AND OTHERS
December 20, 2017
SMT. SONIA Vs. STATE OF PUNJAB AND OTHERS
February 9, 2017
SMT. SUDHARSNA AND OTHERS Vs. MUNDRA DELHI PIPELINE PARYOJNA HINDUSTAN PETROLEUM CORPORATION AND ANOTHER
January 27, 2017
SMT. SUKHDEV KAUR AND OTHERS Vs. DARSHAN SINGH AND OTHERS
August 23, 2017
SMT. SUMAN Vs. SMT. SUNITA
September 18, 2017
SMT. SUMAN DEVI Vs. SMT. REWATI DEVI AND ANOTHER
January 12, 2017
SMT. SUNITA Vs. SATISH KUMAR AND OTHERS
November 7, 2017
SMT. USHA DEVI Vs. JOGINDER SINGH AND OTHERS
March 27, 2017
SMT. VINITA Vs. COMMISSIONER, HISAR DIVISION, HISAR AND OTHERS
September 18, 2017
SMT. VINITA SANGWAN Vs. LAXMI DEVI
November 1, 2017
SOHAN LAL Vs. PUNEET KUMAR AMROHI AND ANOTHER
November 22, 2017
SOHAN LAL Vs. STATE OF PUNJAB & OTHERS
July 24, 2017
SOHAN LAL (DIED) THROUGH ITS LR BIMLA DEVI Vs. STATE BANK OF INDIA AND OTHERS
February 14, 2017
SOHAN LAL BAGGA Vs. MOHD. SAYEED
February 8, 2017
SOHAN PAL @ SONU Vs. STATE OF HARYANA
August 23, 2017
SOHRAB Vs. OSAF AND OTHERS
May 2, 2017
SOKHA BEING REPRESENTED BY HIS L.RS Vs. THE COMMISSIONER, ROHTAK DIVISION, ROHTAK AND OTHERS
September 20, 2017
SOM NATH Vs. STATE OF HARYANA AND OTHERS
February 27, 2017
SOM NATH Vs. J.P. SINGH
March 2, 2017
SOM NATH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
August 29, 2017
SOM NATH VOHRA Vs. PRESIDING OFFICER AND OTHERS
December 18, 2017
SOM SINGH Vs. STATE OF PUNJAB AND OTHERS
July 10, 2017
SOMA DEVI Vs. KASHMIRI LAL AND ANOTHER
July 27, 2017
SOMBIR SINGH AND ANOTHER Vs. SURESH KUMAR GOEL AND ANOTHER
September 18, 2017
SOMWATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 5, 2017
SONA DEVI Vs. JAI SINGH AND OTHERS
October 11, 2017
SONA DEVI AND OTHERS Vs. VEEKESH CHAND YADAV AND OTHERS
December 5, 2017
SONAL SHARMA Vs. APPELLATE TRIBUNAL
February 17, 2017
SONEPAT URBAN COOPERATIVE BANK LTD Vs. TAPAN KUMAR
March 24, 2017
SONIA Vs. NARESH KUMAR
February 9, 2017
SONIA Vs. AMIT NARANG
August 9, 2017
SONIA BANSAL Vs. JAGDEV SINGH & ANR.
April 17, 2017
SONIA GUPTA Vs. JATINDER KUMAR
October 7, 2017
SONIA SUHAG Vs. STATE OF HARYANA & ANR
December 22, 2017
SONU Vs. STATE OF HARYANA
October 9, 2017
SONU Vs. STATE OF PUNJAB
October 6, 2017
SONU @ PRADEEP Vs. STATE OF HARYANA & OTHERS
July 28, 2017
SONU KUMAR AND OTHERS Vs. MAKHAN SINGH AND OTHERS
November 30, 2017
SPACEMAKERS AND ANOTHER Vs. MANSI TRADING CO
December 13, 2017
SPORTS AUTHORITY OF INDIA & ANR. Vs. CAT, CHANDIGARH & ORS.
February 27, 2017
SREI EQUIPMENT FINANCE LTD. AND ANOTHER Vs. UT OF CHANDIGARH AND ANOTHER
July 24, 2017
SRINDER GIRDHAR Vs. AMOD KUMAR
November 2, 2017
STATE BANK OF INDIA Vs. M/S HIM VALLEY THEME PARK
October 23, 2017
STATE BANK OF INDIA Vs. PERMANENT LOK ADALAT AND OTHERS
February 16, 2017
STATE BANK OF INDIA Vs. MANJU AGARWAL
April 21, 2017
STATE BANK OF INDIA Vs. UNION OF INDIA AND OTHERS
July 12, 2017
STATE BANK OF INDIA (SAMB), LUDHIANA Vs. AGYAPAUL SINGH
June 7, 2017
STATE OF HARYANA Vs. BALINDER @ JONNY ETC.
July 10, 2017
STATE OF HARYANA Vs. JAVED @ SAHIL
July 12, 2017
STATE OF HARYANA Vs. KRISHAN KUMAR
July 11, 2017
STATE OF HARYANA Vs. VIKAS
November 20, 2017
STATE OF HARYANA Vs. RANJIT SINGH
September 19, 2017
STATE OF HARYANA Vs. SUKHBIR
May 17, 2017
STATE OF HARYANA Vs. BRAHAM SINGH @ BRAHMA
September 25, 2017
STATE OF HARYANA Vs. BALWAN @ MOGRA
July 19, 2017
STATE OF HARYANA Vs. PARBATI
October 9, 2017
STATE OF HARYANA Vs. SUKHPAL SINGH
July 12, 2017
STATE OF HARYANA Vs. RAVI
July 11, 2017
STATE OF HARYANA Vs. VED PAL
December 13, 2017
STATE OF HARYANA Vs. PRINCE AND ANOTHER
November 16, 2017
STATE OF HARYANA Vs. GURNAM SINGH AND OTHERS
January 13, 2017
STATE OF HARYANA & ORS. Vs. BHAGWAT PRASAD SHARMA
February 13, 2017
STATE OF HARYANA AND ANOTHER Vs. JAIWANTI
September 1, 2017
STATE OF HARYANA AND OTHERS Vs. SATISH SINGH @ SATISH KUMAR
December 21, 2017
STATE OF HARYANA AND OTHERS Vs. MANGLI RAM
November 14, 2017
STATE OF HARYANA AND OTHERS Vs. CHANDER SINGH , EX CONSTABLE NO 620/JIND
December 6, 2017
STATE OF HARYANA AND OTHERS Vs. PURAN LAL AND ANOTHER
February 13, 2017
STATE OF HARYANA AND OTHERS Vs. NAFE SINGH AND OTHERS
January 12, 2017
STATE OF HARYANA AND OTHERS Vs. SATISH RATHI
April 17, 2017
STATE OF HARYANA AND OTHERS Vs. JAI PAL AND OTHERS
March 24, 2017
STATE OF HARYANA THROUGH COLLECTOR, PANCHKULA Vs. DIWAN CHAND AND OTHERS
March 22, 2017
STATE OF HARYANA THROUGH COLLECTOR, REWARI AND OTHERS Vs. THAWAR SINGH
March 21, 2017
STATE OF PB. AND ORS Vs. KULWANT SINGH
December 22, 2017
STATE OF PUNJAB Vs. GURTEJ SINGH
August 18, 2017
STATE OF PUNJAB Vs. INDERJIT SINGH AND OTHERS
December 12, 2017
STATE OF PUNJAB Vs. POONAM MALIK
June 2, 2017
STATE OF PUNJAB Vs. DASM CONSTRUCTION CO PVT LTD , MOHALI
November 21, 2017
STATE OF PUNJAB Vs. OM PARKASH SURINDER MOHAN, KHARAR
November 28, 2017
STATE OF PUNJAB Vs. BALJIT SINGH AND ORS.
November 20, 2017
STATE OF PUNJAB Vs. SARABJIT SINGH AND ORS.
September 25, 2017
STATE OF PUNJAB Vs. RAM SARUP
September 4, 2017
STATE OF PUNJAB Vs. M/S. SATNAM KHETI STORE
September 25, 2017
STATE OF PUNJAB Vs. GURBARAN SINGH
August 31, 2017
STATE OF PUNJAB Vs. AJIT SINGH
September 28, 2017
STATE OF PUNJAB Vs. OM PARKASH
October 9, 2017
STATE OF PUNJAB AND ANOTHER Vs. JATINDER MOHAN GARG
May 10, 2017
STATE OF PUNJAB AND ANOTHER Vs. GURBAX RAI
December 14, 2017
STATE OF PUNJAB AND OTHERS Vs. M/S HARBHAGWAN HARBHAJAN LAL AND ANOTHER
February 14, 2017
STATE OF PUNJAB AND OTHERS Vs. VIPAN KUMAR AND OTHERS
September 15, 2017
STATE OF PUNJAB AND OTHERS Vs. JANGIR SINGH
December 21, 2017
STATE OF PUNJAB THROUGH COLLECTOR Vs. KARNAIL SINGH AND OTHERS
January 31, 2017
STEEL AUTHORITY OF INDIA Vs. M/S. RAJA STEEL WORKS
August 11, 2017
SUB Vs. DIRECTOR OF INCOME TAX (CIB), CHANDIGARH
May 18, 2017
SUB INSPECTOR RAM KISHORE Vs. STATE OF HARYANA AND OTHERS
November 20, 2017
SUB MAJ/SKT ASHOK KUMAR Vs. UNION OF INDIA AND OTHERS
February 20, 2017
SUBA SINGH Vs. STATE OF PUNJAB
September 19, 2017
SUBBI Vs. STATE OF HARYANA AND OTHERS
August 9, 2017
SUBE SINGH Vs. PARVEEN @ MANJEET
July 19, 2017
SUBE SINGH Vs. DHBVN AND OTHERS
August 21, 2017
SUBH RAM Vs. KRISHAN KUMAR AND OTHERS
February 9, 2017
SUBHASH Vs. PANKAJ AND ORS
December 22, 2017
SUBHASH Vs. STATE OF HARYANA
July 10, 2017
SUBHASH Vs. STATE OF HARYANA AND OTHERS
March 22, 2017
SUBHASH Vs. STATE OF HARYANA
February 8, 2017
SUBHASH CHAND (DECEASED) THROUGH LRS Vs. SURJIT SINGH
May 2, 2017
SUBHASH CHAND AND OTHERS Vs. THE DISTRICT AND SESSIONS JUDGE, HOSHIARPUR AND OTHERS
April 18, 2017
SUBHASH CHAND MANGLA Vs. STATE OF HARYANA AND ANOTHER
January 24, 2017
SUBHASH CHANDER Vs. STATE OF HARYANA
July 28, 2017
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
June 13, 2017
SUBHASH CHOPRA Vs. STATE OF HARYANA
March 16, 2017
SUBHASH KUMAR Vs. SWEETY BINDAL
March 21, 2017
SUCHA SINGH Vs. STATE OF PUNJAB
October 7, 2017
SUCHA SINGH AND ANOTHER Vs. STATE OF PUNJAB
April 28, 2017
SUCHA SINGH LAMBARDAR AND OTHERS Vs. THE GRAM PANCHAYAT AND OTHERS
May 18, 2017
SUCHA SINGH SANDHU Vs. RAJDEEP KAUR & ANR.
May 22, 2017
SUDARSHAN FACILITIES PRIVATE LTD. Vs. CHANDIGARH ADMINISTRATION AND ANOTHER
August 21, 2017
SUDARSHAN SHARMA Vs. UNION OF INDIA AND OTHERS
April 7, 2017
SUDARSHAN WEAVING FACTORY Vs. PRESIDING OFFICE, EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL & ANOTHER
December 5, 2017
SUDERSHAN KUMAR AND ANOTHER Vs. SUBHASH CHAND AND OTHERS
July 20, 2017
SUDESH KUMARI Vs. HARYANA SCHOOL SHIKSHA PARIYOJNA PARISHAD
November 15, 2017
SUKHBIR KAUR Vs. STATE OF PUNJAB
August 8, 2017
SUKHBIR KAUR AND OTHERS Vs. SATBIR SINGH AND OTHERS
September 8, 2017
SUKHBIR SINGH Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED AND ANOTHER
November 24, 2017
SUKHCHAIN SINGH Vs. STATE OF PUNJAB
November 15, 2017
SUKHDEV SINGH Vs. NIRMAL SINGH AND OTHERS
July 11, 2017
SUKHDEV SINGH Vs. BALJINDER SINGH (P&H)
November 14, 2017
SUKHDEV SINGH Vs. STATE OF PUNJAB
July 25, 2017
SUKHDEV SINGH Vs. MUKHTIAR SINGH AND OTHERS
January 9, 2017
SUKHDEV SINGH Vs. STATE OF PUNJAB & OTHERS
January 11, 2017
SUKHDEV SINGH Vs. STATE BANK OF INDIA
March 1, 2017
SUKHDEV SINGH (LINEMAN) Vs. PUNJAB STATE POWER CORPORATION LIMITED
February 23, 2017
SUKHDEV SINGH @ SUKHA Vs. STATE OF PUNJAB
April 7, 2017
SUKHDEV SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 1, 2017
SUKHJINDER SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
December 7, 2017
SUKHO @ MANJEET KAUR Vs. STATE OF HARYANA
February 23, 2017
SUKHPAL SINGH KHAIRA Vs. STATE OF PUNJAB
November 17, 2017
SUKHVIR SINGH Vs. STATE OF PUNJAB AND ANR
January 17, 2017
SUKHWANT SINGH Vs. BALDEV SINGH
October 13, 2017
SUKHWANT SINGH Vs. NARINDER KAUR AND OTHERS
October 10, 2017
SUKHWANTI DALAL Vs. STATE OF HARYANA AND OTHERS
October 4, 2017
SUKHWINDER KAUR Vs. KASHMIR SINGH
November 20, 2017
SUKHWINDER PAL SINGH AND OTHERS Vs. PUNJAB SCHOOL EDUCATION BOARD AND ANOTHER
November 28, 2017
SUKHWINDER SINGH Vs. PRITAM KAUR
May 16, 2017
SUKHWINDER SINGH Vs. THE SPECIAL SECRETARY COOPERATION (APPEALS) AND OTHERS
March 7, 2017
SUKHWINDER SINGH Vs. STATE OF PUNJAB
December 11, 2017
SUKHWINDER SINGH Vs. ANIL KUMAR
September 4, 2017
SUKHWINDER SINGH Vs. PARVINDER SINGH
October 3, 2017
SUKHWINDER SINGH Vs. STATE OF PUNJAB
June 2, 2017
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
August 30, 2017
SUKHWINDER SINGH @ SUKHA Vs. STATE OF PUNJAB
December 6, 2017
SUKHWINDER SINGH AND ANOTHER Vs. SARWAN SINGH
January 18, 2017
SULEMAN Vs. STATE OF PUNJAB
February 17, 2017
SULTAN @ SUBE SINGH Vs. HARI RAM AND OTHERS
December 22, 2017
SUMAN Vs. STATE OF HARYANA AND OTHERS
December 20, 2017
SUMAN Vs. STATE OF HARYANA AND OTHERS
September 15, 2017
SUMAN Vs. SANJEEV KUMAR
January 20, 2017
SUMAN DEVI Vs. MANISHA DEVI AND OTHERS
August 11, 2017
SUMAN JOSHI Vs. SUNITA RANI
February 15, 2017
SUMAN SHARMA AND OTHERS Vs. BALBIR SINGH AND OTHERS
December 19, 2017
SUMANA DEVI Vs. DARSHAN PAL AND OTHERS
February 21, 2017
SUMIT ARYA Vs. STATE OF HARYANA AND OTHERS
December 20, 2017
SUMIT GOYAL Vs. STATE OF PUNJAB & OTHERS
November 24, 2017
SUMIT KUMAR @ MONU Vs. ASHOK KUMAR AND ANOTHER
September 5, 2017
SUMIT VERMA Vs. UNION OF INDIA & ORS.
February 9, 2017
SUMITA SHARMA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD.
September 27, 2017
SUMITRA DEVI Vs. MANAGER, PUNJAB NATIONAL BANK AND OTHERS
March 7, 2017
SUMITRA DEVI AND ANOTHER Vs. HARPREET RAI AND OTHERS
September 7, 2017
SUNCITY PROJECTS PVT. LTD. Vs. STATE OF HARYANA
July 26, 2017
SUNDER LAL Vs. RAM PAL
September 26, 2017
SUNDER LAL @ BALLI Vs. STATE OF HARYANA (IN ALL CASES)
April 3, 2017
SUNDER RAM Vs. BALWINDER SINGH
March 21, 2017
SUNEHRI DEVI Vs. PRTC AND OTHERS
September 18, 2017
SUNIL Vs. SURESH KUMAR
January 23, 2017
SUNIL Vs. STATE OF HARYANA
August 29, 2017
SUNIL Vs. ELECTION TRIBUNAL AND OTHERS
August 4, 2017
SUNIL AND ANOTHER Vs. CHANDERPARTI AND OTHERS
December 1, 2017
SUNIL JOSHI Vs. MAMTA RANI AND OTHERS
March 29, 2017
SUNIL KUMAR Vs. STATE OF HARYANA
August 2, 2017
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
January 31, 2017
SUNIL KUMAR Vs. STATE OF HARYANA
January 20, 2017
SUNIL KUMAR Vs. STATE OF HARYANA AND OTHERS
May 8, 2017
SUNIL KUMAR & OTHERS Vs. STATE OF PUNJAB & OTHERS
December 20, 2017
SUNIL KUMAR AND OTHERS Vs. UNION OF INDIA
February 16, 2017
SUNIL SINGH Vs. MINISTRY OF ENVIRONMENT AND FORESTS ANA OTHERS
February 22, 2017
SUNIL YADAV Vs. STATE OF HARYANA AND OTHERS
April 19, 2017
SUNITA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANOTHER
May 1, 2017
SUNITA AND ANOTHER Vs. SAT NARAIN
September 4, 2017
SUNITA AND ANOTHER Vs. JAGDISH KUMAR AND OTHERS
October 23, 2017
SUNITA AND OTHERS Vs. SHAMSHER SINGH AND OTHERS
February 6, 2017
SUNITA DEVI Vs. LALIT KUMAR AND ANOTHER
November 13, 2017
SUNITA KUMARI Vs. STATE OF HARYANA AND OTHERS
October 24, 2017
SUNITA RANI Vs. TILAK RAJ AND OTHERS
March 29, 2017
SUNITA RANI Vs. MEGH RAJ AND ANR.
April 27, 2017
SUNITA RANI AND ANOTHER Vs. SAROJ KAMRA AND OTHERS
April 7, 2017
SUNITA RANI AND OTHERS Vs. AMAN BIR SINGH AND OTHERS
December 4, 2017
SUNITA SHARMA AND OTHERS Vs. RAM PAL AND OTHERS
December 1, 2017
SUNSHINE STEEL CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH
March 22, 2017
SUPREME TEX MART LIMITED AND OTHERS Vs. STOLL FINANCIAL SERVICES
March 22, 2017
SURAIN SINGH Vs. STATE OF PUNJAB AND ANR
December 22, 2017
SURAIN SINGH Vs. FINANCIAL COMMISSIONER
January 24, 2017
SURAJ BHAN Vs. STATE OF HARYANA
March 21, 2017
SURAJ BHAN AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
April 25, 2017
SURAJ PAL CHAUHAN AND ORS. Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND ANR.
September 7, 2017
SURAT SINGH Vs. STATE OF PUNJAB AND OTHERS
December 4, 2017
SURENDER AND ANOTHER Vs. HARYANA VIDHAN SABHA SECRETARIAT AND ANOTHER
June 1, 2017
SURENDER KUMAR Vs. HARYANA STATE FEDERATION OF COOPERATIVE SUGAR MILLS LTD AND OTHERS
November 20, 2017
SURENDER KUMAR Vs. P.O. LABOUR COURT
November 28, 2017
SURENDER KUMAR SAINI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 9, 2017
SURENDER SINGH AND ANOTHER Vs. DHARAMBIR AND ANOTHER
October 4, 2017
SURENDER SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 13, 2017
SURENDER SINGH DAHIYA Vs. KAPIL SHARMA
August 8, 2017
SURENDER SON OF AJIT Vs. MAHABIR SINGH AND ANOTHER
August 17, 2017
SURESH Vs. KAUSHAL KUMAR AND OTHERS
February 13, 2017
SURESH GUPTA Vs. STATE OF HARYANA AND OTHERS
May 4, 2017
SURESH KUMAR Vs. STATE OF HARYANA AND OTHERS
August 16, 2017
SURESH KUMAR Vs. RANBIR AND ANOTHER
October 21, 2017
SURESH KUMAR Vs. STATE OF PUNJAB & ORS
September 29, 2017
SURESH KUMAR Vs. RANBIR AND ANOTHER
October 30, 2017
SURESH KUMAR AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 20, 2017
SURESH KUMAR MALHOTRA Vs. SANJEEV SOOD AND OTHERS
September 28, 2017
SURINDER KAUR Vs. M/S. SHIVALIK AGRO AGENCIES
September 27, 2017
SURINDER KAUR Vs. KULWANT SINGH DHILLON
September 20, 2017
SURINDER KAUR Vs. STATE OF PUNJAB AND ORS.
April 5, 2017
SURINDER KAUR Vs. HARBHAJAN LAL AND OTHERS
December 16, 2017
SURINDER KAUR AND ANOTHER Vs. BALJIT KAUR AND OTHERS
May 23, 2017
SURINDER KAUR AND OTHERS Vs. BABU RAM AND OTHERS
October 12, 2017
SURINDER KUMAR Vs. RUPINER SINGH
January 17, 2017
SURINDER KUMAR Vs. STATE OF HARYANA
January 27, 2017
SURINDER KUMAR Vs. STATE OF HARYANA AND OTHERS
March 14, 2017
SURINDER KUMAR AND ANOTHER Vs. ANITA RANI AND OTHERS
August 4, 2017
SURINDER KUMAR SHARMA Vs. STATE OF PUNJAB AND OTHERS
February 6, 2017
SURINDER KUMAR SHARMA Vs. HARYANA AGRO INDUSTRIES CORPORATION LIMITED AND OTHERS
December 12, 2017
SURINDER KUMARI AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
September 5, 2017
SURINDER NARANG @ BILLU Vs. MOHINDER KAUR SINGH @ LISA
March 27, 2017
SURINDER PAL Vs. JAGDISH CHANDER AND OTHERS
May 15, 2017
SURINDER PAL SINGH Vs. JASBIR SINGH
October 10, 2017
SURINDER PAL SINGH Vs. VIJAYA BANK
August 24, 2017
SURINDER PAL SINGH AND ORS Vs. DALIP SINGH AND OTHERS
December 15, 2017
SURINDER SINGH Vs. STATE OF HARYANA AND ANOTHER
December 14, 2017
SURINDER SINGH Vs. HARVINDER SINGH
September 18, 2017
SURINDER SINGH Vs. PIARA SINGH AND OTHERS
June 13, 2017
SURINDER SINGH Vs. KINDA
May 9, 2017
SURINDER SINGH Vs. BIMAL KUMAR AND ANOTHER
July 18, 2017
SURINDER SINGH @ SHINDA Vs. STATE OF PUNJAB
December 20, 2017
SURINDER SINGH MITTAL Vs. SITO DEVI
September 14, 2017
SURJA BHAN Vs. STATE OF HARYANA AND OTHERS
December 4, 2017
SURJEET SINGH Vs. STATE OF HARYANA AND ANOTHER
December 8, 2017
SURJEET SINGH Vs. NACHHATTAR SINGH
September 26, 2017
SURJEET SINGH Vs. STATE OF HARYANA AND OTHERS
November 30, 2017
SURJEET SINGH Vs. GURDEEP SINGH
November 27, 2017
SURJEET SINGH NANHWAN Vs. STATE OF PUNJAB AND ANOTHER
May 15, 2017
SURJIT KAUR Vs. VIMMI
August 29, 2017
SURJIT KAUR Vs. STATE OF HARYANA AND OTHERS
August 1, 2017
SURJIT KAUR Vs. PREM SINGH AND ANOTHER
February 28, 2017
SURJIT KAUR Vs. STATE OF PUNJAB & OTHERS
August 23, 2017
SURJIT KAUR AND ANOTHER Vs. SANAMDEEP SINGH AND OTHERS
July 31, 2017
SURJIT KAUR AND OTHERS Vs. STATE OF U.P. AND ANOTHER
September 22, 2017
SURJIT KAUR AND OTHERS Vs. BUDH RAM AND OTHERS
August 4, 2017
SURJIT SINGH @ SITI Vs. STATE OF HARYANA
January 13, 2017
SURMUKH SINGH Vs. SWARAN SINGH
May 9, 2017
SURUCHI Vs. STATE OF PUNJAB
January 31, 2017
SUSHIL KUMAR Vs. STATE OF HARYANA AND OTHERS
October 25, 2017
SUSHIL KUMAR SINGLA Vs. BHAGWAN SINGH SANDHU
July 14, 2017
SUSHIL KUMAR TAANK Vs. AHISH AHUJA
November 9, 2017
SUSHILA Vs. RINKU
March 15, 2017
SUSHILA DEVI Vs. JASVEER SINGH AND ANOTHER
October 6, 2017
SUSHILA RANI Vs. STATE OF HARYANA
December 20, 2017
SWARAN SINGH Vs. SUB DIVISIONAL MAGISTRATE-CUM-MAINTENANCE TRIBUNAL, SAS NAGAR, MOHALI & ANOTHER
November 29, 2017
SWARAN SINGH JAWANDA Vs. STATE OF PUNJAB & ORS.
March 10, 2017
SWARANJEET KAUR Vs. DARSHAN SINGH
March 8, 2017
SWARANJEET SINGH Vs. STATE OF PUNJAB
May 31, 2017
SWARANJIT KAUR Vs. KASHMIR SINGH
October 6, 2017
SWARNA SINGH AND OTHERS Vs. PEPSU ROAD TRANSPORT CORPORATION, PATIALA AND ANOTHER
April 21, 2017
SWARUP SINGH Vs. FINANCIAL COMMISSIONER (REVENUE), HARYANA AND OTHERS
March 17, 2017
T.S. VIRK AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
February 20, 2017
TAJINDER SINGH Vs. JANKI DASS
September 14, 2017
TALWINDER SINGH Vs. STATE OF PUNJAB
April 27, 2017
TAPAN SOLAR ENERGY PVT. LTD. THROUGH ITS REPRESENTATIVE SHRI JAI PARKASH Vs. STATE OF HARYANA AND OTHERS
January 18, 2017
TARA CHAND Vs. BIHARI LAL
October 26, 2017
TARA CHAND Vs. STATE OF PUNJAB
November 7, 2017
TARA DEVI Vs. STATE OF HARYANA AND OTHERS
February 1, 2017
TARA KHANAL Vs. UNION TERRITORY CHANDIGARH
November 10, 2017
TARLOK AND ANOTHER Vs. MALKIT SINGH AND OTHERS
December 6, 2017
TARLOK CHAND Vs. STATE OF HARYANA
August 2, 2017
TARO DEVI Vs. CHIEF ENGINEER, GURU GOBIND SUPER THERMAL PLANT, RUPNAGAR AND OTHERS
May 16, 2017
TARSEM CHAND Vs. CHANDIGARH ADM., CHANDIGARH & OTHERS
July 25, 2017
TARSEM KUMAR Vs. THE STATE OF HARYANA AND ANOTHER
September 13, 2017
TARSEM LAL Vs. DALJEET SINGH
October 11, 2017
TARSEM LAL Vs. ELECTION COMMISSION OF INDIA AND ANOTHER
January 25, 2017
TARSEM SINGH Vs. GURDEEP SINGH
February 15, 2017
TATA AIG GENERAL INSURANCE COMPANY LTD. Vs. RAM AVTAR AND OTHERS
December 13, 2017
TEJ PAUL OSWAL Vs. IMPROVEMENT TRUST, LUDHIANA
January 10, 2017
TEJ RAJ THAKUR Vs. THE ESTATE OFFICER, GMADA, MOHALI AND ANOTHER
February 2, 2017
TEJ SINGH Vs. STATE OF HARYANA AND OTHERS
February 23, 2017
TEJA SINGH Vs. PUNJAB STATE POWER CORPORATION LIMITED
May 12, 2017
TEJA SINGH Vs. JAGTAR @ TARI AND OTHERS
May 4, 2017
TEJINDER KAUR Vs. RATTANDEEP SINGH
April 19, 2017
TEJINDER PAL SINGH Vs. M/S SPARROW DEVELOPERS LTD.
September 28, 2017
TEJPAL Vs. STATE OF HARYANA
July 31, 2017
TEJPAL SINGH & ORS. Vs. KUSHAL PAL SINGH & ORS.
May 8, 2017
TEJWANT SINGH Vs. STATE OF PUNJAB
January 10, 2017
THAKUR DASS Vs. DAMYANTI
January 17, 2017
THAKUR RAJEEV SINGH Vs. YOGINDER KUMAR SOOD
November 1, 2017
THAKUR RAM Vs. STATE OF PUNJAB
March 28, 2017
THE ALPS CO Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVERNMENT OF HARYANA AND OTHERS
July 6, 2017
THE CHAIRMAN Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT AND OTHERS
February 13, 2017
THE CHIEF ADMINISTRATOR, HUDA & ANR. Vs. RANJEET SINGH & ORS.
May 9, 2017
THE CHIEF ARCHITECT, HARYANA AND OTHERS Vs. DR. VIRANMOL SINGH TOOR AND OTHERS
May 3, 2017
THE CITIZEN URBAN COOPERATIVE BANK LTD. Vs. UNION OF INDIA AND OTHERS
July 14, 2017
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. M/S KIDS
July 14, 2017
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. SMT.SHANTI DEVI EDUCATIONAL TRUST, 315
February 23, 2017
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH Vs. M/S SHRI SHIRDI SAI DARBAR CHARITABLE TRUST (DHARAMSHALA), BARNALA
March 27, 2017
THE DISTRICT AYURVEDIC OFFICER, KARNAL Vs. RAM RATTI & ANOTHER
March 23, 2017
THE DISTRICT PRIMARY CO Vs. NAVEEN KUMAR
February 17, 2017
THE DISTRICT RURAL DEVELOPMENT AGENCY, HISAR Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
March 27, 2017
THE EXECUTIVE OFFICER, MUNICIPAL COUNCIL, NABHA Vs. AUTHORITY UNDER MINIMUM WAGES ACT, 1948 AND OTHERS
March 10, 2017
THE H.P. STATE COOPERATIVE MILK PRODUCERS FEDERATION LTD. TOTU, SHIMLA Vs. UNION OF INDIA AND ANOTHER
August 1, 2017
THE JAMMU AND KASHMIR BANK LIMITE Vs. AMRIT PAL SINGH
April 6, 2017
THE KAKRALA KALAN COOPERATIVE AGRICULTURAL SERVICE SOCIETY LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, LUDHIANA AND ANOTHER
December 6, 2017
THE KARNAL COOPERATIVE MULTIPURPOSE SOCIETY LTD. AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 16, 2017
THE KISSAN WORKERS COOPERATIVE LABOUR AND CONSTRUCTION SOCIETY LTD. Vs. PUNJAB STATE AND OTHERS
December 20, 2017
THE KURUKSHETRA CENTRAL CO Vs. SDO (CIVIL)
August 9, 2017
THE NEW INDIA ASSURANCE CO. LTD. Vs. TILAK RAJ
September 29, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SANTOSH AND OTHERS
January 30, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MANJIT KAUR AND OTHERS
August 30, 2017
THE NEW INDIA INSURANCE CO. LTD. Vs. SHIV KUMAR YADAV (SINCE DECEASED THROUGH LRS) AND OTHERS
February 21, 2017
THE ORIENTAL INSURANCE CO. LTD. Vs. JAI BHAGWAN AND ORS.
September 22, 2017
THE ORIENTAL INSURANCE CO.LTD., PATIALA AND ANOTHER Vs. GURVINDER SINGH AND ANOTHER
March 27, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. ANURADHA AND OTHERS
November 7, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. JAI SINGH AND OTHERS
November 17, 2017
THE ORIENTAL INSURANCE COMPANY LTD. Vs. KANTA RANI AND OTHERS
May 18, 2017
THE PANIPAT HSEB EMPLOYEES CO Vs. STATE OF HARYANA & ORS.
January 19, 2017
THE PR. COMMISSIONER OF INCOME TAX Vs. M/S VERTEX INFOSOFT SOLUTIONS PVT. LTD, SCO
July 19, 2017
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S MALHOTRA BOOK DEPOT, MBD HOUSE, RAILWAY ROAD, JALANDHAR
February 23, 2017
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. M/S GANESHAY OVERSEAS INDUSTRIES LIMITED
February 20, 2017
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. SH. HITESH GANDHI, BHATTI COLONY, CHANDIGARH ROAD, NAWANSHAHAR
February 16, 2017
THE PR. COMMISSIONER OF INCOME TAX (CENTRAL), LUDHIANA Vs. SHRI SATISH BALA MALHOTRA, LEGAL HEIR OF SHRI ASHOK KUMAR MALHOTRA
April 17, 2017
THE PR. COMMISSIONER OF INCOME TAX II, AMRITSAR Vs. SH. KULWINDER SINGH 66, GREEN PLAZA MARKET, COURT ROAD, AMRITSAR
July 12, 2017
THE PR. COMMISSIONER OF INCOME TAX, PATIALA Vs. STATE BANK OF PATIALA
January 30, 2017
THE PR. COMMISSIONER OF INCOME TAX-2, CHANDIGARH Vs. M/S. QUARK MEDIA HOUSE INDIA PVT. LTD. MOHALI
January 24, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SH. SURINDER KUMAR KHINDRI
February 28, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. STATE BANK OF PATIALA
February 27, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SH. BALWINDER SINGH BHUNDER
February 22, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX (TDS) Vs. M/S. MITSUBISHI HEAVY INDUSTRIES LIMITED
May 10, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. AGILENT TECHNOLOGIES (INTERNATIONAL) PVT. LTD.
January 10, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX, GURGAON Vs. M/S SUN LIFE INDIA SERVICE CENTRE PVT. LTD.
January 10, 2017
THE SONEPAT URBAN COOPERATIVE BANK LTD. Vs. TAPAN KUMAR (DECEASED) THROUGH LRS
March 24, 2017
THE STATE OF HARYANA Vs. M/S LIMTOFIT PVT. LTD. AND ANOTHER
May 8, 2017
THE STATE OF HARYANA & ORS. Vs. SUBHASH CHAND & ORS.
March 28, 2017
THE STATE OF PUNJAB Vs. BALDEV SINGH AND OTHERS
October 13, 2017
THE UNION TERRITORY OF CHANDIGARH THROUGH ITS SECRETARY TRANSPORT & OTHERS Vs. JAMEET SINGH & ANOTHER
August 4, 2017
THE UNITED INDIA INSURANCE CO. LTD. Vs. GANGOTRI AND OTHERS
August 10, 2017
TILAK RAJ Vs. STATE OF PUNJAB
November 10, 2017
TINKU Vs. STATE OF U T , CHANDIGARH
December 19, 2017
TIRUPATI PADDY PRODUCTS Vs. STATE BANK OF INDIA
December 20, 2017
TOMB/MAKBRA OF LATE FAQUIR NAZIR AHMAD CHISTI SABRI Vs. UNION OF INDIA
August 10, 2017
TOSHI AND OTHERS Vs. SURINDER KUMAR GULATI AND OTHERS
November 2, 2017
TRILOCHAN SINGH Vs. STATE OF PUNJAB
September 5, 2017
TRIPTA DEVI Vs. STATE OF PUNJAB AND OTHERS
March 15, 2017
TRIVENI EDUCATIONAL AND SOCIAL ... Vs. STATE OF HARYANA AND ANR
December 22, 2017
TURTI RAM (DECEASED) TH.LRS AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 1, 2017
UCO BANK Vs. VIJAY KUMAR HANDA & ANR
January 11, 2017
UDAI BHAN Vs. THE STATE OF HARYANA AND OTHERS
September 18, 2017
UDAIBIR SINGH Vs. PUNJAB NATIONAL BANK AND OTHERS
December 13, 2017
UDAY RAM Vs. RAM SARUP AND OTHERS
December 21, 2017
UGGAR SAIN BANSAL Vs. STATE OF PUNJAB & OTHERS
August 3, 2017
UMA DUTT SHUKLA Vs. STATE OF HARYANA
August 3, 2017
UMANG TEKRIWAL Vs. HUKAMCHAND KARTA
January 20, 2017
UMESH KUMAR Vs. BALWINDER SINGH AND ANOTHER
December 7, 2017
UNION OF INDIA Vs. DAWARIKA PARSAD AND ANOTHER
February 27, 2017
UNION OF INDIA Vs. PRABHAT KAUSHIK
November 30, 2017
UNION OF INDIA Vs. GURMUKH SINGH
September 14, 2017
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH, CHANDIGARH
October 31, 2017
UNION OF INDIA Vs. DURJAN MEHTO
October 4, 2017
UNION OF INDIA AND ANOTHER Vs. DR. AMANDEEP AGGARWAL AND OTHERS
March 1, 2017
UNION OF INDIA AND OTHERS Vs. SANJEEV DHAR AND OTHERSPUNLR
December 11, 2017
UNION OF INDIA AND OTHERS Vs. SANJEEV GUPTA
January 9, 2017
UNION OF INDIA AND OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ANOTHER
October 4, 2017
UNION OF INDIA AND OTHERS Vs. DARSHANA SONKAR SQUADRON LEADER
June 13, 2017
UNION OF INDIA REPRESENTED BY ITS SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF DEFENCE, NEW DELHI & OTHERS Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH & OTHERS
August 24, 2017
UNION OF INDIA THROUGH SECRETARY Vs. MONIKA
December 18, 2017
UNION OF INDIA THROUGH SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI Vs. BHAGWAN DASS GARG & OTHERS
September 6, 2017
UNION PUBLIC SERVICE COMMISSION Vs. SUNITA SHARMA
February 6, 2017
UNITED INDIA INSURANCE CO LTD Vs. VIRENDER KUMAR AND OTHERS
November 15, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. HARDEV SINGH AND OTHER
November 17, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PARDEEP KAUR AND OTHERS
September 11, 2017
UNITED INDIA INSURANCE COMPANY Vs. KELO DEVI AND OTHERS
January 23, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SARVA HARYANA GRAMIN BANK
September 22, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SUMITRA AND ANOTHER
May 5, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. KANTA RAM AND OTHERS
December 21, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. GURDEEP KAUR AND OTHERSPUNLR
December 18, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. JORA SINGH (DECEASED THROUGH LRS) AND OTHERSPUNLR
November 24, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. ANGOORI DEVI AND OTHERSPUNLR
November 30, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. HUKAM CHAND AND ANOTHER
December 11, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. VED PARKASH
March 22, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. KASHISH MIDHA AND OTHERS
May 2, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. PARVEEN RANI AND OTHERS
September 7, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SALEMWATI AND OTHERS
August 25, 2017
UNIVERSAL SOMPO GENERAL INSURANCE COMPANY LTD. Vs. NEELAM MAGGO AND OTHERS
January 11, 2017
URBAN IMPROVEMENT CO. PVT. LIMITED Vs. S.V. BABBAR AND ANOTHER
February 6, 2017
URMILA Vs. RAMESH CHANDER
March 16, 2017
URMILA @ PINKI Vs. GULSHAN RAI
July 26, 2017
USHA AND OTHERS Vs. SANTOSH KUMARI AND ORS
February 20, 2017
USHA DEVI @ RAM DEVI Vs. NAMRATA SAINI
October 3, 2017
USHA THAREJA AND OTHERS Vs. RAVINDER PARTAP THAREJA AND OTHERS
November 22, 2017
USMAN Vs. STATE OF HARYANA
July 17, 2017
UTTARAKHAND TRANSPORT CORPORATION Vs. GURMEET SINGH AND ANOTHER
December 12, 2017
V.K. JAIN AND ANOTHER Vs. NARESH KUMAR JUNEJA AND OTHERS
March 17, 2017
V.K. KHANNA SON OF SHRI J.P. KHANNA Vs. STATE OF PUNJAB AND OTHERS
December 21, 2017
VANEETA HARRISON, STAFF NURSE Vs. UNION OF INDIA & OTHERS
January 27, 2017
VANITA BHATNAGAR AND OTHERS Vs. SEWA SINGH AND OTHERS
November 24, 2017
VANSHIKA Vs. STATE OF PUNJAB AND OTHERS
August 1, 2017
VARENDER KUMAR Vs. STATE OF HARYANA
November 1, 2017
VARINDER KUMAR KANOJIA Vs. BRIJ MOHAN GUPTA
February 23, 2017
VARINDER MITTAL Vs. COMMISSIONER OF INCOME TAX (APPEALS), PATIALA AND ANOTHER
July 31, 2017
VARINDER PAL SINGH Vs. STATE OF PUNJAB
December 8, 2017
VARINDER SINGH Vs. BIKRAM SINGH MAJITHIA
June 1, 2017
VARINDER SINGH Vs. PUNJAB AND SIND BANK (GOVERNMENT OF INDIA UNDERTAKING) AND ANOTHER
April 21, 2017
VARSHA AGGARWAL Vs. AVTAR SINGH
April 17, 2017
VARUN PARMAR Vs. PARUL SURI
March 8, 2017
VARUN SINGLA Vs. TEENA
May 18, 2017
VASHLA DEVI AND OTHERS Vs. RAJESH KUMAR AND OTHERS
July 31, 2017
VED PAL Vs. STATE OF HARYANA
September 1, 2017
VED PAL Vs. STATE OF HARYANA AND OTHERS
July 17, 2017
VED PARKASH Vs. M/S GLAZE BUILDCON PVT, LTD.
October 9, 2017
VED PARKASH Vs. MAHENDER AND OTHERS
November 16, 2017
VED PARKASH AND ANOTHER Vs. SINGARA SINGH AND OTHERS
January 23, 2017
VED PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 13, 2017
VED RAM AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
February 7, 2017
VED SINGH AND ORS. Vs. GRAM PANCHAYAT, NAINETALPUR AND ORS.
November 14, 2017
VEDIC VIDYAPEETH EDUCATIONAL SOCIETY Vs. STATE OF HARYANA
March 15, 2017
VEENA RANI AND ORS Vs. STATE OF HARYANA AND ORS
January 23, 2017
VEER KAUR ALIAS BALJINDER KAUR Vs. SANDEEP KUMAR YADAV
February 2, 2017
VEERAN WALI Vs. THE MUNICIPAL CORPORATION, PATIALA
July 4, 2017
VEERPAL KAUR Vs. ELECTION TRIBUNAL MANSA & ORS
August 3, 2017
VENKATESHWARA MAHILA AUDYOGIK UTPADAK SAHAKARI SANSTHA MARYADIT, UDGIR Vs. UNION OF INDIA AND OTHERS
July 28, 2017
VERSHA RANI Vs. STATE OF HARYANA AND OTHERS
February 14, 2017
VICKY Vs. STATE OF HARYANA
December 22, 2017
VICKY ALIAS MANOJ Vs. STATE OF HARYANA
April 18, 2017
VIDHYA DEVI Vs. STATE OF HARYANA
January 12, 2017
VIDUR RATHI Vs. STATE OF HARYANA AND OTHERS
December 8, 2017
VIJAY DEV AND OTHERS Vs. STATE OF PUNJAB
December 19, 2017
VIJAY KUMAR Vs. STATE OF HARYANA & ANN
October 27, 2017
VIJAY KUMAR Vs. PARKASHWATI
December 13, 2017
VIJAY KUMAR Vs. HEM RAJ AND OTHERS
August 23, 2017
VIJAY KUMAR Vs. THE STATE OF HARYANA & OTHERS
May 18, 2017
VIJAY KUMAR Vs. HARDAM SINGH
February 7, 2017
VIJAY KUMAR Vs. BALJINDER SINGH
August 22, 2017
VIJAY KUMAR AGGARWAL Vs. MANJINDER SINGH AND ANOTHER
April 6, 2017
VIJAY KUMAR AND OTHERS Vs. BHUPINDER SINGH
January 27, 2017
VIJAY KUMAR VERMA Vs. SUKHBIR KAUR GILL
January 17, 2017
VIJAY LAXMI AND OTHERS Vs. DEEN DAYAL AGGARWAL AND OTHERS
December 14, 2017
VIJAY PAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 17, 2017
VIJAY PARKASH Vs. STATE OF HARYANA
December 22, 2017
VIJAY RANI Vs. DEPARTMENT OF SOCIAL JUSTICE & EMPOWERMENT HARYANA AND OTHERS
March 2, 2017
VIJAY SINGH Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-3, FARIDABAD AND ANOTHER
July 28, 2017
VIJENDER AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 21, 2017
VIKAS CHANDER Vs. RAJESH KAUSHIK
November 10, 2017
VIKAS GARG Vs. STATE OF HARYANA
September 13, 2017
VIKAS JAIN Vs. STATE BANK OF INDIA AND ANOTHER
August 22, 2017
VIKAS SHARMA Vs. GURPREET SINGH KOHLI
September 13, 2017
VIKRAMJEET SINGH AND OTHERS Vs. STATE OF HARYANA & ORS.
October 25, 2017
VIKRAMJIT SINGH CHAUDHARY Vs. UNION OF INDIA & ANR.
July 10, 2017
VIKRAMJIT SINGH LADDI Vs. STATE OF PUNJAB
November 18, 2017
VIKRANT Vs. UNION OF INDIA AND OTHERS
July 12, 2017
VIMLA KUMARI Vs. STATE OF HARYANA
July 25, 2017
VINAY Vs. STATE OF HARYANA
January 23, 2017
VINAY KUMAR Vs. UNION OF INDIA THROUGH THE DIRECTOR GENERAL, C.S.I.R, NEW DELHI AND OTHERS
August 24, 2017
VINAY KUMAR SAINI Vs. STATE OF HARYANA AND OTHERS
December 8, 2017
VINEET KUMAR KAPOOR @ VANEET KUMAR KAPOOR @ VANEET KAPOOR Vs. STATE OF PUNJAB
December 5, 2017
VINESH KUMAR Vs. STATE OF HARYANA AND ANOTHER
November 29, 2017
VINOD KUMAR Vs. STATE OF PUNJAB
July 26, 2017
VINOD KUMAR Vs. BHARAT SINGH ALIAS BITTU AND OTHERS
September 29, 2017
VINOD KUMAR Vs. RADHEY SHYAM
October 12, 2017
VINOD KUMAR Vs. FINANCIAL COMMISSIONER HARYANA AND ANOTHER
April 26, 2017
VINOD KUMAR ALIAS TONI Vs. STATE OF PUNJAB
March 23, 2017
VINOD KUMAR BHATTI Vs. STATE OF PUNJAB
January 23, 2017
VINOD KUMAR GOYAL Vs. STATE OF HARYANA
October 25, 2017
VINOD KUMAR JAIN Vs. CHANDU LAL AND OTHERS
December 7, 2017
VIPAN KUMAR AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 17, 2017
VIPIN Vs. STATE OF HARYANA
May 16, 2017
VIRENDER Vs. STATE OF HARYANA AND OTHERS
July 27, 2017
VIRENDER KUMAR Vs. STATE OF HARYANA & ORS.
June 8, 2017
VIRENDER SINGH Vs. CHOLAMADALAM MS GENERAL INSURANCE COMPANY LIMITED AND OTHERS
November 6, 2017
VIRENDER SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
March 22, 2017
VIRENDER SINGH AND OTHERS Vs. DISTRICT MAGISTRATE ROHTAK AND OTHERS
February 23, 2017
VIRENDER WALIA Vs. GURMIT SINGH@ MEENA AND ORS
October 25, 2017
VISHAL @ KALU Vs. STATE OF HARYANA
October 7, 2017
VISHAL ARORA AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
October 6, 2017
VISHAL ENTERPRISES Vs. STATE OF HARYANA & ORS.
January 20, 2017
VISHAL JAIN Vs. STATE OF PUNJAB
January 23, 2017
VISHAL MOHINDRA Vs. VANITA
January 23, 2017
VISHAL SETHI AND OTHERS Vs. INDIAN OIL CORPORATION LTD AND OTHERS
December 13, 2017
VISHAVJEET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT AND OTHERS
October 10, 2017
VIVEK COOP. HOUSE BUILDING SOCIETY LTD. Vs. STATE OF HARYANA AND OTHERS
September 22, 2017
VIVEK GUPTA Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LIMITED
October 25, 2017
VIVEK GUPTA AND OTHERS Vs. STATE OF HARYANA AND ANOTHER
March 8, 2017
VIVEK SINGH Vs. STATE OF PUNJAB
September 8, 2017
WAHEED KHAN Vs. UNION OF INDIA AND OTHERS
January 19, 2017
WAHEGURUPAL SINGH Vs. STATE OF PUNJAB
August 1, 2017
WARDI CHAND AND OTHERS Vs. STATE OF HARYANA
February 16, 2017
WARIYAM SINGH Vs. SHIROMANI GURDWARA PRABANDAKH COMMITTEE & ANOTHER
February 16, 2017
WASAKHI RAM @ SURINDER KUMAR Vs. KUNDAN LAL
August 3, 2017
WASSAN SINGH Vs. STATE OF PUNJAB
October 10, 2017
WELLINGTON ESTATE CONDOMINIUM ASSOCIATION Vs. THE REGISTRAR GENERAL OF SOCIETIES AND OTHERS
September 27, 2017
WHITE WATER FOODS LIMITED & OTHERS Vs. BANK OF MAHARASHTRA
December 11, 2017
WHITE WATER FOODS PVT. LTD. Vs. STATE OF MAHARASHTRA
October 25, 2017
WOCKHARDT LIMITED Vs. D.K. CHANDEL
December 20, 2017
WS RETAIL SERVICES PRIVATE LIMITED Vs. UNION OF INDIA
July 14, 2017
YAAD RAM Vs. AMMU KHAN AND OTHERS
December 5, 2017
YADWINDER SINGH Vs. FINANCIAL COMMISSIONER
May 5, 2017
YADWINDER SINGH Vs. GRAM PANCHAYAT VILLAGE PEERAN BAGH
November 17, 2017
YAFAR HUSSAIN & ORS. Vs. STATE OF HARYANA & ORS.
October 30, 2017
YASEEN Vs. LALDIN
October 30, 2017
YASH PAL GUPTA Vs. STATE OF PUNJAB AND ANOTHER
July 31, 2017
YASH PAUL SHUKLA Vs. THE CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH & OTHERS
September 26, 2017
YASHPAL Vs. STATE OF PUNJAB AND OTHERS
January 27, 2017
YASHPAL DUGGAL AND ANOTHER Vs. DINESH KUMAR AND OTHERS
July 26, 2017
YASHPAL RANA Vs. M/S. EXCELLENT SERVICES AND OTHERS
March 28, 2017
YOG RAJ ALIAS YOGESHWAR Vs. MUNSHI RAM AND OTHERS
December 6, 2017
YOGANDER Vs. STATE OF HARYANA
October 12, 2017
YOGENDER ALIAS BHINDI Vs. STATE OF HARYANA AND ANR.
August 11, 2017
YOGESH KUMAR AND OTHERS Vs. ASHOK KUMAR AND OTHERS
October 10, 2017
YOGITA SHARMA AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 24, 2017
YUDHANSHU ANGURAL Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES FARIDKOT
October 25, 2017
YUDHISTER Vs. STATE INFORMATION COMMISSION, HARYANA AND OTHERS
January 17, 2017
YUMMY BITES AND ANOTHER Vs. STATE OF PUNJAB
September 7, 2017
YUVRAJ AND ANR. Vs. MUNISH SINGLA AND ANOTHER
July 20, 2017
ZACHRISTO NAG Vs. STATE OF HARYANA AND ANR.
April 17, 2017
ZAKIR HUSSAIN Vs. STATE OF HARYANA
September 11, 2017
ZILE SINGH Vs. JAI PAL
May 23, 2017
ZILE SINGH & ORS. Vs. RAJINDER SINGH
March 18, 2017
ZORAWAR SINGH Vs. SUKHDEV SINGH
February 2, 2017