Case Index

Title
Date
A. PRIYANKA DEVI Vs. STATE OF ASSAM
September 8, 2017
A.C. DON Vs. STATE OF ARUNACHAL PRADESH AND ORS.
April 21, 2017
A.R.T. ENTERTAINMENT AND SERVICES (P.) LTD. AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
January 25, 2017
AADITYA INGTI Vs. DIRECTOR OF STATE COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
May 29, 2017
ABDUL AWAL Vs. STATE OF ASSAM AND ANOTHER
August 21, 2017
ABDUL HANIF BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
October 25, 2017
ABDUL HASIB Vs. THE STATE OF ASSAM
January 30, 2017
ABDUL KADER BHUYAN Vs. STATE OF ASSAM AND ORS.
July 28, 2017
ABDUL KADIR MAZUMDAR Vs. OIL AND NATURAL GAS CORPORATION
August 8, 2017
ABDUL KADIR MAZUMDAR Vs. STATE OF ASSAM
August 14, 2017
ABDUL KASIM Vs. STATE OF ASSAM
January 2, 2017
ABDUL KAYAM MAZUMDER Vs. STATE OF ASSAM
August 1, 2017
ABDUL KHALIQUE Vs. STATE OF ASSAM
June 28, 2017
ABDUL KHALIQUE @ KHALIQUE KHASIA Vs. STATE OF ASSAM
December 4, 2017
ABDUL RAHMAN Vs. STATE OF ASSAM
December 15, 2017
ABDUL RAJAK CHOUDHURY Vs. MOINUL HAQUE CHOUDHURY
November 22, 2017
ABDUL ROKIB Vs. STATE OF ASSAM
July 10, 2017
ABDUL SATTAR Vs. DAROG ALI AND OTHERS
May 25, 2017
ABDULLAH Vs. STATE OF ASSAM
March 12, 2017
ABDULLAH KHAN Vs. INTEZAR KHAN
May 3, 2017
ABDUS SALAM TAPADAR S/O LATE FAIZUR RAHMAN TAPADAR Vs. THE STATE OF ASSAM
August 10, 2017
ABDUS SAMAD SHEIKH Vs. STATE OF ASSAM
September 14, 2017
ABHIJNAN BARUAH Vs. STATE OF ASSAM
August 25, 2017
ABHIYAN CARRIERS LTD. Vs. NEW INDIA ASSURANCE CO. LTD.
September 7, 2017
ABIDUR RAHMAN BARBHUIYA Vs. MD. ABDUL MOTIN LASKAR AND ANOTHER
October 25, 2017
ABIRAN NESSA Vs. UNION OF INDIA AND OTHERS
March 27, 2017
ABU HUSSAIN Vs. STATE OF ASSAM
August 30, 2017
ABU NASER Vs. STATE OF ASSAM
January 11, 2017
ABUBAKKAR SIDDIQUE Vs. STATE OF ASSAM
January 11, 2017
ABUBAKKAR SIDDIQUE @ DHANTI ALI Vs. STATE OF ASSAM AND ANTHER
November 22, 2017
ABUL HUSSAIN Vs. STATE OF ASSAM
March 2, 2017
ABUL HUSSAIN LASKAR Vs. STATE OF ASSAM
August 18, 2017
ACHALA BORA Vs. STATE OF ASSAM
January 3, 2017
ACHINTYA DAS Vs. STATE OF ASSAM
February 15, 2017
ACHIT DEBNATH Vs. THE STATE OF ASSAM
July 13, 2017
ACHYUT BORA Vs. STATE OF ASSAM
September 1, 2017
ACHYUT KALITA Vs. STATE OF ASSAM
October 25, 2017
ADVANCED ENTERPRISE Vs. T.V.S. MOTOR COMPANY LTD.
December 19, 2017
AFAJUDDIN Vs. ABDUR RAHMAN
August 2, 2017
AHAR Vs. UNION OF INDIA
July 12, 2017
AHID AHMED MAJUMDAR Vs. STATE OF ASSAM
December 20, 2017
AHIDUL ISLAM AND OTHERS Vs. ON THE DEATH OF TALEBAR RAHMAN
May 29, 2017
AILONG PHOM Vs. STATE OF NAGALAND
May 26, 2017
AJAY BARDHAN Vs. STATE OF ASSAM
September 4, 2017
AJAY KUMAR RAI Vs. STATE OF MIZORAM
February 15, 2017
AJIT DAS Vs. FOOD CORPORATION OF INDIA
May 30, 2017
AKASHI MARIANE @ AKASHI MARIANE SURIN Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
AKHIL GOGOI Vs. STATE OF ASSAM
December 21, 2017
AKKABAR ALI@ ALI AKBAR Vs. UNION OF INDIA
January 31, 2017
AKLIMA BEGUM Vs. STATE OF ASSAM
April 25, 2017
AKTARA KHATUN Vs. STATE OF ASSAM
May 2, 2017
AKTER ALI @ AFTER Vs. ABEDA KHATUN
August 28, 2017
ALL ASSAM HARIJAN MAZDOOR UNION Vs. THE STATE OF ASSAM AND OTHERS
August 28, 2017
ALL ASSAM HIGHER SECONDARY TEACHERS Vs. STATE OF ASSAM
April 26, 2017
ALL ASSAM MIDDLE ENGLISH TEACHERS ASSOCIATION Vs. STATE OF ASSAM
April 21, 2017
ALLM UDDIN Vs. STATE OF ASSAM
August 1, 2017
ALOKE KUMAR GHOSHAL Vs. THE UNION OF INDIA AND OTHERS
July 28, 2017
AMARCHAND INDERCHAND Vs. ON THE DEATH OF ANANDI DEVI JALAN
August 7, 2017
AMARCHAND INDERCHAND Vs. LEGAL HEIRS OF ANANDI DEVI JALAN
August 7, 2017
AMARENDRA KUMAR DAS Vs. RANAJIT KAKATI
May 11, 2017
AMINA KHATOON Vs. STATE OF ASSAM
March 8, 2017
AMIRUN NESSA (MUSSAMAT) Vs. HABIB ALI LASKAR
May 16, 2017
AMITABHA GHOSH AND OTHERS Vs. KASTURI LAHIRI
August 25, 2017
AMLAN JYOTI BORTHAKUR Vs. ASSAM ENGINEERING COLLEGE AND OTHERS
November 27, 2017
AMRIT KAUR Vs. SARDAR PREM SINGH
August 17, 2017
AMRITESWAR GOSWAMI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
November 28, 2017
AMZAD HUSSAIN CHOUDHURY Vs. STATE OF ASSAM
August 22, 2017
ANAMIKA TAMULI Vs. STATE OF ASSAM
August 8, 2017
ANANDA GHOSH Vs. UNION OF INDIA
April 4, 2017
ANANTA CHELLENG AND ANOTHER Vs. MAHINDRA AND MAHINDRA FINANCIAL SERVICES LTD.
February 10, 2017
ANANTA RAM NATH AND OTHERS SON OF LATE NABIN CHANDRA NATH Vs. STATE OF ASSAM AND OTHERS
March 15, 2017
ANGUTO SOPHIE Vs. STATE OF NAGALAND AND OTHERS
September 5, 2017
ANIL KUMAR JALAN Vs. STATE OF ASSAM
September 22, 2017
ANIL KUMAR UPADHYAY Vs. UNION OF INDIA
May 2, 2017
ANIL MAHILI Vs. STATE OF ASSAM
October 26, 2017
ANIL NATH Vs. STATE OF ASSAM
December 8, 2017
ANIL ROY CHOUDHURY Vs. STATE OF ASSAM
July 20, 2017
ANIL TODI @ ANIL KUMAR TODI Vs. STATE OF ASSAM
May 24, 2017
ANISUL HOQUE SON OF NOBIR HUSSAIN VILLAGBE Vs. STATE OF ASSAM
September 15, 2017
ANJALI DUTTA BARMAN Vs. PLANTERS ARIWAYS LTD.
July 24, 2017
ANJAN KUMAR DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
December 20, 2017
ANOWARA BEGUM @ KHATUN (MUSTT.) Vs. STATE OF ASSAM
May 17, 2017
ANSAR ALI Vs. STATE OF ASSAM
December 21, 2017
ANSHUMOYEE BORO AND OTHERS Vs. THE STATE OF ASSAM
August 25, 2017
ANURUPA ROY Vs. AJIT LAL KAR
June 7, 2017
ANWAR HUSSAIN LASKAR Vs. SARIF UDDIN MIA
May 23, 2017
APURBA PATGIRI Vs. STATE OF ASSAM
November 9, 2017
ARIFA SULTANA Vs. STATE OF ASSAM
January 2, 2017
ARINDAM BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
ARJU RAHMAN Vs. STATE OF ASSAM
May 15, 2017
ARPAN CHETIA Vs. STATE OF ASSAM
April 27, 2017
ARUN GOGOI Vs. LABANYA DAS
September 6, 2017
ARUN SHARMA Vs. BHUPEN HAZARIKA (DAS)
August 8, 2017
ARUNACHAL OLYMPIC ASSOCIATION Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
February 27, 2017
ARUNAVA DEY Vs. STATE OF ASSAM
July 12, 2017
ARUNG YAMDO Vs. KATING WESHI
November 30, 2017
ARUP GOGOI Vs. STATE OF ASSAM
October 23, 2017
ARUP KUMAR PHUKAN Vs. STATE OF ASSAM
December 12, 2017
ARYAN VINTRADE PVT. LTD. Vs. HAMUKJAN TEA PVT. LTD.
December 14, 2017
ASCON (M/S) Vs. STATE OF ASSAM
December 14, 2017
ASHIMA KHATUN Vs. STATE OF ASSAM
August 22, 2017
ASHIQUE GUPTA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
ASHIT DEY SARKAR Vs. SUNIL KUMAR DUTTA
May 23, 2017
ASHOK PRASAD Vs. PURNIMA BALA DEB
June 19, 2017
ASHRAF NADEEN HUSSAIN Vs. ZABIR MIFTA RAHMAN
June 13, 2017
ASHUTOSH KUNDU Vs. LAKSHESWAR TALUKDAR
February 27, 2017
ASIA KHATUN (MUSST.) Vs. STATE OF ASSAM
October 26, 2017
ASING Vs. STATE OF NAGALAND
October 9, 2017
ASIRUDDIN Vs. UNION OF INDIA
May 17, 2017
ASSAM GEOLOGY AND MINING SERVICE ASSOCIATION Vs. STATE OF ASSAM
July 11, 2017
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION AND ORS. Vs. ASSAM PAPER MILL PRIVATE LIMITED AND ORS.
August 3, 2017
ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. DEBTS RECOVERY TRIBUNAL
October 23, 2017
ASSAM MEDICINE DEALERS ASSOCIATION AND ANOTHER Vs. GUWAHATI MUNICIPAL CORPORATION AND OTHERS
November 27, 2017
ASSAM PUBLIC SERVICE COMMISSION Vs. ASSAM INFORMATION COMMISSION AND ORS.
August 25, 2017
ASSAM STATE ELECTRICITY BOARD Vs. RENU BAISHYA
November 13, 2017
ASSAM STATE PRIMARY TEACHERS ASSOCIATION Vs. STATE OF ASSAM
December 11, 2017
ASSAM TUBES LIMITED Vs. THE UNION OF INDIA
September 14, 2017
ASSOCIATED BUILDERS 3, RAJAT KAMAL PATH Vs. SIMALUGURI TOWN COMMITTEE
January 17, 2017
ASTI RAM KALITA Vs. STATE OF ASSAM
July 11, 2017
ATAUR RAHMAN AND 35 ORS. Vs. STATE OF ASSAM AND 7 ORS.
August 8, 2017
ATINDRA KUMAR ADHIKARI (DR.) Vs. STATE OF ASSAM
May 26, 2017
ATO YIMCHUNGER AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
August 19, 2017
ATUL BAISHYA Vs. STATE OF ASSAM
April 7, 2017
ATUM WELLY Vs. KAMENG DOLO
February 8, 2017
AYESHA BEGUM MAZERBHUIYA Vs. STATE OF ASSAM AND ORS.
January 11, 2017
AYESHA KHATUN Vs. UNION OF INDIA
March 30, 2017
AZHAR HUSSAIN Vs. STATE OF ASSAM AND ANR.
November 7, 2017
AZIZUR RAHMAN CHOUDHURY Vs. STATE OF ASSAM
November 18, 2017
B. LALHMINGTHANGA Vs. STATE OF MIZORAM
November 8, 2017
BABAR ALI CHOUDHURY Vs. LEGAL HEIRS OF ABDUL MANNAN CHOUDHURY
August 1, 2017
BABITA KALITA Vs. STATE OF ASSAM
May 25, 2017
BABITA PEGU Vs. STATE OF ASSAM
October 30, 2017
BABRU BAHAN DAS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
BABUL CHANDA Vs. JOHNY CHOUDHURY (MD.)
September 20, 2017
BABUL DAS Vs. KANRAM DAS
August 17, 2017
BABULAL CHOUDHURY AND OTHERS Vs. GANESH CHANDRA BHARALI AND ANOTHER
March 7, 2017
BABULAL DAS Vs. STATE OF ASSAM
July 13, 2017
BADRUL ISLAM Vs. STATE OF ASSAM
January 18, 2017
BAHEJ ALI Vs. UNION OF INDIA
December 11, 2017
BAJAJ ALLIANJ INSURANCE COMPANY Vs. SMT. DHANALATA MECH & 10 OTHERS
April 7, 2017
BALESWAR RANGPI Vs. BAHAR ALI (MD.)
September 8, 2017
BALINDRA DEORI Vs. STATE OF ASSAM
July 31, 2017
BANAVATTA CHANGKAKOTI AND OTHERS Vs. URMILA CHANGKAKOTI AND ANOTHER
September 11, 2017
BANDANA DEKA Vs. STATE OF ASSAM
March 14, 2017
BANDANA DEKA Vs. STATE OF ASSAM & ORS.
June 9, 2017
BANI KANTA MEDHI Vs. HIMADRI KISHORE DAS
February 9, 2017
BANI KANTA TALUKDAR Vs. STATE OF ASSAM
July 10, 2017
BANTI DOLEY Vs. JUNUMANI PEGU
September 16, 2017
BARAK VALLEY CEMENT LTD Vs. UNION OF INDIA
June 21, 2017
BARNALI DEKA Vs. STATE OF ASSAM
June 20, 2017
BASAB BIJAY DUTTA Vs. CENTRAL BUREAU OF INVESTIGATION
November 30, 2017
BASAB BIJOY BHATTACHARJEE Vs. GAUHATI HIGH COURT
September 14, 2017
BASANTI DAS AND ANR. Vs. STATE OF ASSAM AND ORS.
April 24, 2017
BASER ALI KHAN Vs. STATE OF ASSAM
January 4, 2017
BASIRON BIBI Vs. UNION OF INDIA
August 25, 2017
BASIRON BIBI Vs. UNION OF INDIA
September 15, 2017
BASUDEV GHOSH Vs. STATE OF ASSAM
July 10, 2017
BAZLUL BASID Vs. STATE OF ASSAM
May 19, 2017
BAZRUL HUSSAIN Vs. STATE OF ASSAM AND OTHERS
November 27, 2017
BEGUM LATIFA AFRUZ Vs. UNION OF INDIA
July 13, 2017
BELA RANI PAUL Vs. UNION OF INDIA
August 10, 2017
BENGUWA PANIKA @ TOPIWALA Vs. THE STATE OF ASSAM
June 28, 2017
BENOY GOPAL SAHA Vs. LEGAL HEIRS OF SUBINOY PODDAR
March 17, 2017
BHABA BARUAH Vs. STATE OF ASSAM
December 21, 2017
BHABEN HANDIQUE Vs. STATE OF ASSAM
September 1, 2017
BHABESH CHANDRA BARMAN Vs. STATE OF ASSAM
March 24, 2017
BHABESH DAS Vs. UNION OF INDIA
August 8, 2017
BHABESH DAS Vs. STATE OF ASSAM
June 5, 2017
BHABESH SARMAH Vs. STATE OF ASSAM
May 25, 2017
BHADAN MIA @ JALAL UDDIN Vs. SUNIL CHAKRABORTY
September 12, 2017
BHAGABAN CHANDRA SARMAH Vs. STATE OF ASSAM
March 14, 2017
BHAGWAN DAS DAMANI Vs. SACHIN SARKAR
January 11, 2017
BHAGWAN SINGH, CONSTABLE Vs. UNION OF INDIA
April 25, 2017
BHAI BANDU GROUP Vs. ASSAM STATE ELECTRICITY BOARD
May 16, 2017
BHARAT BARMAN Vs. UNION OF INDIA
December 11, 2017
BHARAT CHANDRA DAS Vs. BHOGI RAM MEDHI
March 17, 2017
BHARAT CHANDRA NARAH Vs. NABA KUMAR DOLEY
November 30, 2017
BHARAT CHANDRA SARMAH Vs. THE LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
January 25, 2017
BHARAT DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 29, 2017
BHARAT HEAVY ELECTRICAL LTD. Vs. M/S. BUILDWORTH PRIVATE LIMITED
September 8, 2017
BHARATI DEVI Vs. STATE OF ASSAM
January 2, 2017
BHARGAV GOGOI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
BHASKAR PATHAK Vs. UNION OF INDIA
December 6, 2017
BHATOU BORO Vs. THE STATE OF ASSAM AND OTHERS
October 31, 2017
BHIKARI NUNIA Vs. RAM NARAYAN CHOUHAN
August 1, 2017
BHIM TURI Vs. STATE OF ASSAM
October 27, 2017
BHUBAN SAIKIA Vs. STATE OF ASSAM
January 9, 2017
BHUBAN SAIKIA Vs. THE STATE OF ASSAM
February 6, 2017
BHUMIDHAR DAS Vs. STATE OF ASSAM
May 8, 2017
BHUPEN BARMAN Vs. STATE OF ASSAM
December 21, 2017
BHUPEN DOLEY Vs. STATE OF ASSAM
December 8, 2017
BHUPENDRA SINHA Vs. STATE OF ASSAM
January 23, 2017
BHUSHAN DAS Vs. GAUHATI HIGH COURT
November 9, 2017
BIBI DEVI AND OTHERS Vs. RABI SANKAR SAIKIA AND OTHERS
June 6, 2017
BIDESHI MANDAL Vs. STATE OF ASSAM
July 10, 2017
BIDYUT PROVA DEVI Vs. STATE OF ASSAM
February 14, 2017
BIJAY KUMAR JALAN Vs. STATE OF ASSAM
September 6, 2017
BIKASH CHOWDHURY Vs. STATE OF ASSAM
May 4, 2017
BIKASH DEY LASKAR Vs. NIPAPRIYA DAS
August 8, 2017
BIKASH ENTERPRISES Vs. UNION OF INDIA
December 4, 2017
BIKASH ENTERPRISES Vs. UNION OF INDIA
September 4, 2017
BIKASH SARMA S/O SRI KORA SARMA Vs. STATE OF ASSAM
March 23, 2017
BIKASHJYOTI LAHKAR Vs. STATE OF ASSAM
August 21, 2017
BIKRAM ROY Vs. STATE OF ASSAM
August 2, 2017
BIKRAM ROY Vs. STATE OF ASSAM
August 25, 2017
BILAL AHMED HAZARI AND ORS. Vs. STATE OF ASSAM AND ORS.
February 8, 2017
BIMALA KALITA Vs. UNION OF INDIA AND OTHERS
November 15, 2017
BIMAN CLOTH MILLS PRIVATE LIMITED & 3 ORS Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & 2 OTHERS
October 25, 2017
BIMAN CLOTH MILLS PVT. LTD. Vs. ASSAM INDUSTRIAL DEVELOPMENT CORPORATION LTD.
October 24, 2017
BINOD BIHARI ROY Vs. STATE OF ASSAM
July 11, 2017
BINOD KR. SOBHASARIA Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD.
March 23, 2017
BINOD KUMAR Vs. STATE OF ASSAM
December 5, 2017
BINOY KUMAR KALITA Vs. STATE OF ASSAM
June 2, 2017
BIPLAB KUMAR DAS Vs. IDBI BANK LTD.
June 5, 2017
BIPUL DUTTA Vs. STATE OF ASSAM
November 2, 2017
BIPUL DUTTA Vs. RETURNING OFFICER
February 28, 2017
BIPUL ROY AND ANR. Vs. UNION OF INDIA AND ORS.
April 18, 2017
BIRENDRA NATH SARMA Vs. STATE OF ASSAM
November 30, 2017
BIRHASH GIRI BASUMATARY Vs. CHANDAN CHAKRABORTY
February 7, 2017
BISHNU PADA SAHA Vs. MINATI SAHA
August 7, 2017
BISHNU RAM DEKA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
June 1, 2017
BISHWAJIT SAHA Vs. STATE OF ASSAM AND OTHERS
January 4, 2017
BISWA RANJAN BANERJEE & 6 ORS. Vs. SMT. KRISHNA GHOSH & 2 ORS.
July 13, 2017
BISWA RANJAN KALITA Vs. STATE OF ASSAM
May 4, 2017
BISWAJIT GOSWAMI Vs. STATE OF ASSAM
May 16, 2017
BISWANATH PAUL Vs. AHI BHUSAN CHAKRABORTY
October 30, 2017
BISWARUP MUKHERJEE Vs. UNION OF INDIA
June 15, 2017
BITUL BHUYAN Vs. STATE OF ASSAM
June 19, 2017
BOGAI BOURI Vs. STATE OF ASSAM
January 2, 2017
BORMAH JAN TEA COMPANY LTD Vs. ASHOK SERVICE STATION
October 27, 2017
BRANCH MANAGER AND ORIENTAL INSURANCE COMPANY LTD. Vs. SH. R. ZOKHUMA
October 3, 2017
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD. Vs. SH. EMMANUEL LALRINGLIANA (L) S/B SMT. T. LALAWMPUII AND ANOTHER
November 7, 2017
BRIHATTAR GUWAHATI PAIKARI MACH BESA KINA SAMABAI SAMITTEE LTD. Vs. THE STATE OF ASSAM AND OTHERS
February 8, 2017
BRINDABAN MANDAL Vs. STATE OF ASSAM
September 18, 2017
BUDDHADEV MUCHAHARY Vs. COMMISSIONER AND SECRETARY
June 22, 2017
BUILTTEK POINT Vs. FOOD CORPORATION OF INDIA
November 28, 2017
BULU BARUA Vs. STATE OF ASSAM
March 30, 2017
C.VANLALCHAWIMAWIA Vs. STATE OF MIZORAM
October 25, 2017
CACHAR GRAMIN BANK Vs. NILUPA BEGUM
March 22, 2017
CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED AND OTHERS Vs. SHRI DIPENDRA ADHIKARI AND OTHERS
February 16, 2017
CHAKRADHAR GOGOI Vs. STATE OF ASSAM
August 25, 2017
CHAMELI DAS Vs. STATE OF ASSAM
April 21, 2017
CHANDAN KUMAR DAS Vs. STATE OF ASSAM
May 30, 2017
CHANDANA ROY DAS Vs. STATE OF ASSAM
January 11, 2017
CHANDANA SONOWAL Vs. STATE OF ASSAM
May 25, 2017
CHANDRA BAROOAH Vs. ASSAM SCIENCE TECHNOLOGY AND ENVIRONMENT COUNCIL
August 3, 2017
CHANDRA KANTA HAZARIKA COLLEGE Vs. STATE OF ASSAM
June 2, 2017
CHANDRADHAR KALITA Vs. ROHIT KALITA
March 28, 2017
CHANYAM LOWANG Vs. STATE OF ARUNACHAL PRADESH
March 24, 2017
CHAU KHEWSENG SINGTHI Vs. STATE OF ARUNACHAL PRADESH
May 24, 2017
CHERA LOMA Vs. STATE ELECTRICITY COMMISSION
January 27, 2017
CHICHUSE KAJIRI Vs. STATE OF NAGALAND
March 2, 2017
CHINMOY THAKURIA Vs. THE STATE OF ASSAM AND ORS.
October 25, 2017
CHINOO SARKAR Vs. VODAFONE ESSAR SPACETEL LTD
March 20, 2017
CHITRA BORTHAKUR Vs. MINADHAR BORTHAKUR
August 8, 2017
CHITTA RANJAN ROY Vs. CENTRAL BUREAU OF INVESTIGATION
March 3, 2017
CHITTARANJAN BAROI Vs. STATE OF ASSAM
January 2, 2017
CHITTARANJAN BORA Vs. ROMONI KUMAR BHATTACHARYYA
December 12, 2017
CHITTARANJAN DAS Vs. KUMUD BAISHYA
November 13, 2017
CHOLAMANDALAM GENERAL INSURANCE COMPANY LTD Vs. KALPANA KUMARI DEKA
February 17, 2017
CHONGKOI Vs. STATE OF NAGALAND
February 22, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. OIL AND NATURAL GAS CORPORATION LTD.
November 20, 2017
CONCAST STEEL AND POWER LTD Vs. STATE OF ASSAM
May 31, 2017
CONSTABLE SEWAN KUMAR RANJAN S/O SRI RAJENDRA RAJAK Vs. THE UNION OF INDIA
June 6, 2017
COORDINATOR Vs. ROLUAHPUII
June 8, 2017
D.A. CHANSARKAR, BRIGADIER Vs. CENTRAL BUREAU OF INVESTIGATION
August 29, 2017
DAFFODIL NURSERY (OLD) Vs. THE STATE OF ASSAM AND 4 OTHERS
July 17, 2017
DAKSHIN HAILAKANDI YUVA AIKYA MANCHA Vs. UNION OF INDIA AND OTHERS
November 10, 2017
DAMBARU PHUKAN Vs. STATE OF ASSAM
November 18, 2017
DANDESWAR BARMAN Vs. STATE OF ASSAM
February 23, 2017
DASARATH CHAUHAN Vs. UNION OF INDIA
April 18, 2017
DAYAL KURMI Vs. STATE OF ASSAM
February 23, 2017
DEBAJIT SAIKIA Vs. UNITED BANK OF INDIA
November 7, 2017
DEBRAM PEGU Vs. LAKHINATH PAYENG
September 18, 2017
DEEPA NEWAR Vs. DEEPAK BORTHAKUR
April 19, 2017
DEEPA RANI DAS Vs. STATE OF ASSAM
June 8, 2017
DEEPJYOTI GAS AGENCY Vs. STATE OF ASSAM
December 13, 2017
DEEPSIKHA DEBNATH Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
DHANADA SAIKIA AND OTHERS Vs. PESHAN SAIKIA AND OTHERS
March 9, 2017
DHANIRAM TERANG Vs. STATE OF ASSAM
August 11, 2017
DHANOA BUILDERS Vs. UNION OF INDIA
March 28, 2017
DHARAMPAL SATYAPAL LTD Vs. UNION OF INDIA
June 22, 2017
DHARAMPAL SATYAPAL LTD. Vs. STATE OF ASSAM
October 27, 2017
DHARANIDHAR BARMAN Vs. STATE OF ASSAM
August 9, 2017
DHEBOR GOHAIN BARUAH Vs. ASSAM BOARD OF REVENUE
November 2, 2017
DHIREN DAS Vs. STATE OF ASSAM
January 4, 2017
DHIREN DAS Vs. STATE OF ASSAM
May 23, 2017
DHRUBAJYOTI BORUAH Vs. STATE OF ASSAM
December 13, 2017
DHUBRI BAZAR MACH BECHA KINA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
May 15, 2017
DHUNSERI PETROCHEM AND TEA LTD. Vs. STATE OF ASSAM
December 5, 2017
DIBA RANI DAS Vs. KUMAR KANTI SINGHA
January 10, 2017
DIBAKAR DAS Vs. UNION OF INDIA AND OTHERS
November 23, 2017
DIBYA KUMAR RAJKHOWA Vs. STATE OF ASSAM
April 18, 2017
DIBYAJYOTI SAHARIA Vs. STATE OF ASSAM
January 19, 2017
DIGANTA BHUYAN @ BEBAI Vs. STATE OF ASSAM
November 18, 2017
DILDAR HUSSAIN Vs. STATE OF ASSAM
March 6, 2017
DILIP BARMAN Vs. NUMULIGARH REFINERY LTD.
July 13, 2017
DILIP CHANDRA DEKA Vs. THE STATE OF ASSAM AND OTHERS
June 5, 2017
DILIP CHETRI Vs. STATE OF ASSAM
June 13, 2017
DILIP DEKA Vs. STATE OF ASSAM
July 10, 2017
DILIP KR. BASUMATARY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 8, 2017
DILIP KR. DAS AND 5 ORS. Vs. MUSTT. AJUFA BEGUM BIBI @ AJUPA AND 6 ORS.
July 26, 2017
DILIP KUMAR BHATTACHARJYA Vs. STATE OF ASSAM AND OTHERS
January 20, 2017
DILIP KUMAR NATH Vs. STATE OF ASSAM
January 5, 2017
DILIP TALUKDAR Vs. STATE OF ASSAM
February 10, 2017
DILWAR ALAM KHAN (DR.)(MD.) Vs. STATE OF ASSAM
January 2, 2017
DIMBESWAR RAI Vs. STATE OF ASSAM
November 18, 2017
DIMPY DAS Vs. STATE OF ASSAM
April 25, 2017
DIP BORA Vs. STATE OF ASSAM
November 21, 2017
DIPAK KARMAKAR Vs. STATE OF ASSAM
November 18, 2017
DIPALI GOSWAMI Vs. BHASKAR SARMA
December 4, 2017
DIPANKAR DAS Vs. ASSAM POWER DISTRIBUTION COMPANY LTD.
October 25, 2017
DIPEN DUTTA Vs. STATE OF ASSAM
August 1, 2017
DIPEN MITRA Vs. LEGAL HEIRS OF DULU KAR
February 10, 2017
DISTRICT CONGRESS (I) COMMITTEE Vs. SRI KRISHNA KANTA RAJKUMAR
August 14, 2017
DOLI GOGOI Vs. STATE OF ASSAM AND ORS.
February 22, 2017
DR PARESH CHANDRA MAZUMDAR Vs. GAUHATI UNIVERSITY AND OTHERS
October 25, 2017
DR. (MRS.) OISHY ERING AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 1, 2017
DR. (SMTI.) MANALISHA CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
October 27, 2017
DR. A.P. LEMWANG KONYAK Vs. NAGALAND PUBLIC SERVICE COMMISSION AND OTHERS
September 4, 2017
DR. ABDUL KHALIQUE LASKAR Vs. THE STATE OF ASSAM AND OTHERS
August 31, 2017
DR. AKANI DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
July 21, 2017
DR. AKHIL CH KALITA Vs. THE STATE OF ASSAM AND OTHERS
June 9, 2017
DR. ARUN KUMAR MAHANTA Vs. STATE OF ASSAM AND OTHERS
November 6, 2017
DR. ARUP JYOTI KARMAKAR Vs. UNION OF INDIA AND OTHERS
August 30, 2017
DR. BUDDHADEB BHATTACHARJEE Vs. GAUHATI UNIVERSITY AND ORS.
January 10, 2017
DR. ITESH BORDOLOI @ ITESWAR BORDOLOI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
DR. MALABIKA TALUKDAR Vs. THE STATE OF ASSAM
March 21, 2017
DR. MANASH DASS/OSHRI MANISH KANTI DAS Vs. THE STATE OF ASSAM
March 28, 2017
DR. MRS. INDIRA DEVI Vs. THE STATE OF ASSAM AND OTHERS
July 10, 2017
DR. MUNINDRA MOHAN DEKA Vs. STATE OF ASSAM
October 26, 2017
DR. NARENDRA KUMAR SHARMAS/ORADHESHYAM SHARMA Vs. THE STATE OF ASSAM
May 9, 2017
DR. NAVASHRI MUDOI Vs. MS. DIPALI BASUMATARY MUDOI
January 5, 2017
DR. NEELUTPAL BORA Vs. THE STATE OF ASSAM
March 1, 2017
DR. OTAM TAGGU Vs. SHRI. TAGENG PADOH AND OTHERS
May 18, 2017
DR. PRABODH CHANDRA GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
July 25, 2017
DR. PRAKRITISH BORA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
DR. R.C. NAYAK Vs. THE NAGALAND UNIVERSITY
September 4, 2017
DR. SHURHOZELIE LIEZIETSU S/O LT. KHRUSIETSU LIEZIETSU Vs. NAGALAND LEGISLATIVE ASSEMBLY
July 18, 2017
DR. TARIK TALOM AND OTHERS Vs. SMTI. YABEN MIZE AND OTHERS
June 7, 2017
DULAL CH Vs. STATE OF ASSAM
December 13, 2017
DULAL MAHANTA Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
September 4, 2017
DULU KUMAR GOGOI Vs. STATE OF ASSAM
June 16, 2017
DURA ROOF PVT. LTD. Vs. DYNA ROOF PVT. LTD.
August 28, 2017
DURGA CHAUHAN Vs. STATE OF ASSAM
January 10, 2017
DURGA KRISHNA STORE PVT. LTD. Vs. UNION OF INDIA
May 30, 2017
DWARIKA NATH SAHU Vs. ON THE DEATH OF BAHAGI KALITA HER LEGAL HEIRS BABUL KALITA (SON)
September 22, 2017
DWIGEN GOGOI Vs. STATE OF ASSAM
June 15, 2017
EAST WEST CONSTRUCTION Vs. STATE OF NAGALAND
April 10, 2017
EJJADUR RAHMAN SON OF SIRAJ UDDIN Vs. STATE OF ASSAM
August 8, 2017
EJUM KARBAK Vs. RAYOM JINI
December 20, 2017
EKTIAR HUSSAIN Vs. STATE OF ASSAM
September 17, 2017
EKTIAR HUSSAIN AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
September 7, 2017
ELITE COMPUTERS AND COMMUNICATIONS PVT. LTD Vs. STATE OF ASSAM
July 11, 2017
EMDADUL HOQUE Vs. STATE OF ASSAM
July 10, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. SAHARA INDIA FINANCIAL CORPORATION LTD.
January 5, 2017
ER CHONROTHUNG EZUNG, NAGALAND Vs. STATE OF NAGALAND AND OTHERS
November 1, 2017
ER FINESON POJAR AND OTHERS Vs. ER HOKATO SEMA AND OTHERS
November 30, 2017
ER. CHONROTHUNG EZUNG Vs. STATE OF NAGALAND
November 1, 2017
ER. KEKHRIEZHALIE SORHIE Vs. THE STATE OF NAGALAND
March 27, 2017
ER. RAZOUVOLIE KELIO Vs. STATE OF NAGALAND
August 8, 2017
ER. RAZOUVOLIE KELIO Vs. STATE OF NAGALAND
August 7, 2017
ER. SWEDEVIL ZAO, CHIEF ENGINEER (UNDER RETIREMENT), POLICE ENGINEERING PROJECT (PEP) Vs. THE STATE OF NAGALAND AND OTHERS
April 20, 2017
EUNUS ALI Vs. BRANCH MANAGER (LEGAL) BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
July 11, 2017
EUNUS ALI Vs. BRANCH MANAGER (LEGAL), BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD
June 19, 2017
FAGUA URAO Vs. STATE OF ASSAM
July 20, 2017
FAKAR UDDIN Vs. STATE OF ASSAM
September 5, 2017
FAKRUL ISLAM Vs. STATE OF ASSAM
December 20, 2017
FALANI BIBI Vs. UNION OF INDIA AND OTHERS
August 18, 2017
FELPACT PRIVATE LIMITED AND ORS. Vs. THE REGISTRAR OF COMPANIES AND ORS.
June 5, 2017
FOYEZ UDDIN AHMED LASKAR Vs. GAUHATI HIGH COURT
March 16, 2017
G. G. TRANSPORT PVT. LTD. Vs. BHUPENDRA SINGH ANANDA
May 30, 2017
G.D. CONSTRUCTION Vs. STATE OF ARUNACHAL PRADESH AND ORS.
December 1, 2017
GAMMON INDIA LTD. Vs. STATE OF ASSAM
April 18, 2017
GANESH CHAUHAN Vs. STATE OF ASSAM
May 25, 2017
GANESH KUMAR TOSHNIWAL Vs. UCO BANK, JORHAT BRANCH AND ANOTHER
November 10, 2017
GANGADHAR FISHERY CO Vs. STATE OF ASSAM AND OTHERS
June 9, 2017
GAUHATI HIGH COURT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
April 6, 2017
GAUHATI UNIVERSITY Vs. STATE OF ASSAM
June 20, 2017
GAUHATI UNIVERSITY Vs. BABUL CHAUDHURY AND OTHERS
September 6, 2017
GAURI SANKAR DAS & 20 ORS Vs. STATE OF ASSAM & 5 ORS
March 24, 2017
GAUTAM MANDAL @ PALTU Vs. STATE OF ASSAM
February 21, 2017
GAUTAM MOHAN Vs. CENTRAL BUREAU OF INVESTIGATION AND ANOTHER
November 22, 2017
GEEBANI DEVI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
GENERAL MANAGER (N.F. RAILWAYS) Vs. M/S. BINAYKIA TRADE
May 4, 2017
GENERAL MANAGER, N.F. RAILWAYS Vs. CHARU ENTERPRISES
July 20, 2017
GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY Vs. J.A.BROTHERS
March 31, 2017
GENI APANG Vs. STATE OF ARUNACHAL PRADESH
September 8, 2017
GHISALAL AGARWALLA Vs. STATE OF ASSAM
March 28, 2017
GHOSH BROTHER ELECTRONICS PVT LTD Vs. STATE OF ASSAM AND OTHERS
November 24, 2017
GHOSH BROTHERS ELECTRONICS PVT. LTD. Vs. STATE OF ASSAM AND OTHERS
May 25, 2017
GIRIM DAS Vs. UNION OF INDIA
November 30, 2017
GITA KUMARI Vs. V.K. PIPERSANIA
July 12, 2017
GIYAS UDDIN @ GIYAS UDDIN LASKAR Vs. STATE OF ASSAM
July 27, 2017
GLORIA DOLMA Vs. SAMRAT
February 9, 2017
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. STATE OF ASSAM
January 17, 2017
GOLAP CHANDRA DAS Vs. STATE OF ASSAM
August 11, 2017
GOLLO TACHANG Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 13, 2017
GOMBU THINLLEY Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 9, 2017
GOMIYA KUMAR Vs. STATE OF ASSAM
January 23, 2017
GONGA PRASAD LIMBOO Vs. STATE OF ASSAM
November 16, 2017
GOPAL CH. BARUAH & 22 ORS Vs. THE STATE OF ASSAM & 4 ORS
November 28, 2017
GOPAL DAS @ RAKHAL DAS AND ORS. Vs. TAPAN KUMAR DET AND ORS.
March 16, 2017
GOPAL KRISHNA DAS Vs. STATE OF ASSAM
November 15, 2017
GREAVES COTTON Vs. STATE OF ASSAM
August 30, 2017
GREEN VALLEY INDUSTRIY Vs. STATE OF ASSAM
December 4, 2017
GREEN VISION Vs. UNION OF INDIA AND ORS.
March 27, 2017
GS Vs. THE UNION OF INDIA AND OTHERS
February 21, 2017
GULENA BEGUM AND OTHERS Vs. AZAD ALI AND 7 OTHERS
June 12, 2017
GULESTA KHATUN AND ANOTHER Vs. IQBAL HUSSAIN
September 14, 2017
GUMNONG SINGPHO Vs. STATE OF ARUNACHAL PRADESH AND ORS.
September 4, 2017
GUMRAH CO-OP. SOCIETY LTD. Vs. STATE OF ASSAM
June 21, 2017
GUN BAHADUR CHETRY S/O LT MIN BAHADUR Vs. STATE OF ASSAM
December 13, 2017
GUNADHAR DAS Vs. STATE OF ASSAM
January 18, 2017
H. REMTLUANGA AND ORS. Vs. JOSEPH LALRINCHHANA
June 16, 2017
H. THRONGKIUBA Vs. STATE OF NAGALAND
May 22, 2017
HABIBAR RAHMAN Vs. STATE OF ASSAM
January 31, 2017
HABIBUR RAHMAN Vs. MALAY BHUSAN KAUR
August 21, 2017
HAFIZUR RAHMAN Vs. THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND ORS.
October 23, 2017
HAFSA KHANAM Vs. LEGAL HEIRS OF AMARENDRA GOSWAMI
October 23, 2017
HAIDER HUSSAIN Vs. RAMESH SAIKIA
October 23, 2017
HAJI ENTERPRISES Vs. UNION OF INDIA
December 12, 2017
HAJI MOFUR ALI BARBHUIYA Vs. POWER GRID CORPORATION OF INDIA
July 25, 2017
HAMPI GOGOI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
HANUMAN AUTOMOBILE ENGINEERING WORKS Vs. EMPLOYEES STATE INSURANCE CORPORATION
September 15, 2017
HAPSA ZONGSAM Vs. STATE OF ASSAM
October 26, 2017
HAREN BARMAN Vs. STATE OF ASSAM
July 11, 2017
HAREN SAIKIA Vs. STATE OF ASSAM
May 18, 2017
HARENDRA NATH BORAH Vs. STATE OF ASSAM AND ORS.
July 10, 2017
HARI BAHADUR ADHIKARI @ CHETRI Vs. STATE OF ASSAM
February 3, 2017
HARI KHANDAL Vs. STATE OF ASSAM
October 25, 2017
HARIDEV DAS Vs. NAYAN KUMAR DAS
July 21, 2017
HEM CHANDRA BARUAH Vs. STATE BANK OF INDIA
October 24, 2017
HEM KANTA MEDHI Vs. MAHIDHAR KALITA
August 1, 2017
HEMANTA HANDIQUE Vs. STATE OF ASSAM
September 7, 2017
HERALWA VILLAGE COUNCIL Vs. STATE OF NAGALAND
November 30, 2017
HERAMBA KUMAR SAIKIA Vs. STATE OF ASSAM
February 23, 2017
HILLS TRADE AGENCIES Vs. KARBI ANGLONG AUTONOMOUS COUNCIL
July 27, 2017
HIMMER ETE Vs. STATE OF ARUNACHAL PRADESH
March 29, 2017
HINDUSTAN PAPER CORPORATION AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 17, 2017
HIRA HUSSAIN Vs. LAILA KHATOON
June 19, 2017
HIROLFSBERG RONGPHAR Vs. REGISTRAR, ASSAM UNIVERSITY
January 5, 2017
HITEN SARMA Vs. STATE OF ASSAM
December 18, 2017
HOREN BHUYAN S/O HARI KANTA BHUYAN Vs. THE STATE OF ASSAM
July 20, 2017
HUSSAIN AHMED LASKAR Vs. STATE OF ASSAM
June 30, 2017
I. SINO PHOM Vs. STATE OF NAGALAND
March 17, 2017
ICICI BANK LTD. Vs. BIMLA DEVI JAJODIA
December 22, 2017
ICICI LOMBARD GENERAL INSURANCE Vs. RUP NATH BRAHMA CHOUDHURY
February 23, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. SAIRENGPUII SAILO
November 30, 2017
ICICI LOMBARD GENERAL INSURANCE CO LTD Vs. ZONUNSANGI
November 30, 2017
IDRISH ALI & OTHERS Vs. THE STATE OF ASSAM
January 4, 2017
IJUM NGOMDIR Vs. THE STATE OF ARUNACHAL PRADESH
January 17, 2017
IMOSANGLA WIFE OF LATE TEMSUWATI Vs. THE STATE OF NAGALAND AND OTHERS
April 21, 2017
IMRAN HUSSAIN LASKAR Vs. STATE OF ASSAM
May 18, 2017
IMTISANGLA Vs. STATE OF NAGALAND
March 3, 2017
IN RE. Vs. STATE OF ASSAM
March 29, 2017
IN RE: SECRETARY TO THE GOVERNMENT OF INDIA, NEW DELHI & ORS. Vs. STATE
January 25, 2017
INDIA OIL CORPORATION LIMITED (ASSAM OIL DIVISION), A DIVISION OF INDIA CORPORATION LIMITED REGISTERED UNDER COMPANIES ACT, 1956 HAVING ITS REGISTERED OFFICE AT G Vs. ALL INDIA TEA & TRADING COMPANY LTD., HAVING ITS REGISTERED OFFICE AT 22 BALLYGUNJ PARK ROAD, CALCUTTA
February 22, 2017
INDIAN INSTITUTE OF TECHNOLOGY Vs. ALOKE KUMAR GHOSAL
September 16, 2017
INDIAN OIL CORPORATION LTD Vs. PHUKAN CHANDRA NATH
March 20, 2017
INDIAN TEA AND PROVISION LIMITED Vs. RAJIB SAIKIA
January 5, 2017
INDRA DOLEY Vs. UNION OF INDIA
March 16, 2017
INDRA MOHAN PATOR Vs. UNITED BANK OF INDIA
March 15, 2017
INDRANI BORUAH BHUIYAN AND OTHERS Vs. M/S NATIONAL INSURANCE COMPANY LIMITED AND OTHERS
February 9, 2017
INLAND WORK LOGISTICS PVT. LTD. (FORMALLY KNOWN AS INLAND ROAD TRANSPORT PVT. LTD) Vs. THE UNION OF INDIA
April 3, 2017
INSPECTOR GENERAL ASSAM RIFLES (NORTH) Vs. ALEMMENLA
August 9, 2017
ISHAQUE Vs. SAMSUN NAHAR BEGUM
May 30, 2017
ISHED PEDRU DESOUZA Vs. STATE OF ASSAM AND OTHERS
November 10, 2017
ISHWAR CHAND MITTAL @ ISHWAR CHANDRA MITTAL Vs. SMTI USHA MITTAL
November 23, 2017
ISLAMUDDIN AHMED Vs. BIJOY SINGH BAID (DR.)
May 30, 2017
ISTAQUE ALI Vs. NAUSAD ALI
September 15, 2017
ITANAGAR BENCH, NYA RONYA Vs. STATE OF ARUNACHAL PRADESH
December 7, 2017
J KAPTHIANGA Vs. STATE
December 6, 2017
J. LALHLUNA Vs. S.C. LIANMAWIA & ANR.
May 24, 2017
J. PACHHUNGA Vs. CHIEF SECRETARY TO THE GOVERNMENT OF MIZORAM
July 26, 2017
JAGADISH TALUKDAR AND ORS. Vs. STATE OF ASSAM AND ORS.
February 28, 2017
JAHANARA RAHMAN Vs. THE STATE OF ASSAM
May 30, 2017
JAHANARA RAHMAN Vs. STATE OF ASSAM
March 16, 2017
JAHINDRA BRAHMA Vs. STATE OF ASSAM
May 4, 2017
JAHNU BARUA Vs. AIDEOPUKHURI TEA ESTATE PVT. LTD.
March 22, 2017
JAI KUMAR SHYAM SUKHA Vs. THE STATE OF ASSAM & 2 OTHERS
May 11, 2017
JAIN BROTHERS Vs. UNION OF INDIA
January 17, 2017
JAINUL HAQUE BARBHUIYA Vs. STATE OF ASSAM
January 4, 2017
JALAL UDDIN @ JALAL UDDIN AHMED Vs. STATE OF ASSAM
March 29, 2017
JAMAL UDDIN LASKAR Vs. STATE OF ASSAM
July 18, 2017
JAMSER ALI ALIAS DAMSER ALI Vs. STATE OF ASSAM
September 4, 2017
JAMUNA GOGOI PHUKAN Vs. GAUHATI HIGH COURT
September 21, 2017
JANAK LAL BASUMATARY Vs. NABA KUMAR SARANIA (HIRA)
June 9, 2017
JANNAT RAHMAN Vs. AMJAD ALI
March 16, 2017
JATIN NATH Vs. SMTI SARAJU NATH
August 31, 2017
JATINDRA KALITA Vs. STATE OF ASSAM
April 27, 2017
JAWING RAJ KUMAR Vs. JAMAIKO SINGPHO
November 2, 2017
JAWNGBLAM NARZARY Vs. STATE OF ASSAM
July 10, 2017
JAYANTA DEV SARMA Vs. MANOJ KUMAR BARUAH
January 27, 2017
JAYANTA KUMAR DAS Vs. STATE OF ASSAM
October 27, 2017
JEHIRUL ISLAM Vs. UNION OF INDIA
May 16, 2017
JELEKHA @ JELEKHA KHATUN Vs. UNION OF INDIA
December 1, 2017
JERINA AHMED Vs. STATE OF ASSAM
June 8, 2017
JEWTI N.G.O. Vs. STATE OF ASSAM
August 2, 2017
JIBAN DAS Vs. STATE OF ASSAM
August 25, 2017
JILIMONI KALITA DAS Vs. PRANAB DAS
May 25, 2017
JIMMY DUYU Vs. TECHI KATUM
April 25, 2017
JITU SARMAH Vs. STATE OF ASSAM
February 2, 2017
JOMBO RATAN Vs. STATE OF ARUNACHAL PRADESH
December 4, 2017
JONALI DAIMARY Vs. STATE OF ASSAM
August 22, 2017
JONE Vs. STATE OF MIZORAM
August 18, 2017
JOY KUMAR PODDAR Vs. STATE OF ASSAM
August 14, 2017
JOYGUN BEGUM Vs. STATE OF ASSAM
July 12, 2017
JOYNAL UDDIN LASKAR Vs. STATE OF ASSAM
February 6, 2017
JUGAL CHANDRA BORAH Vs. STATE OF ASSAM
August 1, 2017
JUMBO PACKAGING Vs. NUMALIGARH REFINERY LTD.
December 22, 2017
JUMKE STORE Vs. GOVERNMENT OF ARUNACHAL PRADESH
May 9, 2017
JUNALI SAIKIA DEKA Vs. MAHESH SRIVASTAVA
June 2, 2017
JURI BAISHYA Vs. UNION OF INDIA
September 22, 2017
JVS FOODS PVT LTD Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
March 8, 2017
JYOTI INDUSTRIAL SOCIETY Vs. STATE OF ASSAM
June 21, 2017
JYOTI PRASAD SARMA Vs. STATE OF ASSAM AND OTHERS
November 1, 2017
JYOTSNA RANI GHOSH Vs. GARIB SHA NAWAS
June 6, 2017
K. LALTHANPARA Vs. STATE OF MIZORAM
September 7, 2017
KABEL UDDIN Vs. BHANU NESSA
October 25, 2017
KADBHANU BEGUM Vs. MOZIBAR RAHMAN
August 22, 2017
KAILASH BARUAH Vs. HINDUJA LEYLAND FINANCE CO.
June 13, 2017
KAILASH CHANDRA LOHIA Vs. STATE OF ASSAM
September 5, 2017
KAILASH KALITA Vs. STATE OF ASSAM AND ORS
April 20, 2017
KALING ERING Vs. STATE OF ARUNACHAL PRADESH
July 26, 2017
KALITA CONSTRUCTION Vs. STATE OF ASSAM
February 17, 2017
KALPANA ROY Vs. STATE OF ASSAM
July 11, 2017
KALYAN MOY DEY CHOUDHURY Vs. CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH
December 13, 2017
KAMAKHYA MOTOTEC PVT. LTD Vs. STATE OF ASSAM
May 12, 2017
KAMAKHYA ROY Vs. STATE OF ASSAM
August 18, 2017
KAMAL ALI Vs. STATE OF ASSAM
January 11, 2017
KAMAL HUSSAIN LASKAR Vs. MAHMODUL HOQUE LASKAR
December 1, 2017
KAMAL KRISHNA MISHRA Vs. STATE OF ASSAM
December 18, 2017
KAMAL KRISHNA MISHRA Vs. STATE OF ASSAM
December 12, 2017
KAMAL MAHANTA Vs. STATE OF ASSAM
March 24, 2017
KAMALA THAKURIA Vs. SWASTI SUNDAR
July 13, 2017
KAMALUDDIN AHMED @ IDRISH Vs. AMINUDDIN AHMED (MD.)
January 9, 2017
KAMRUL ISLAM LASKAR Vs. STATE OF ASSAM
November 9, 2017
KAMRUP DISTRICT SIKSHA SARATHI (I) ASSOCIATION AND ORS. Vs. STATE OF ASSAM AND ORS.
October 26, 2017
KANAI NAYAK Vs. STATE OF ASSAM
December 22, 2017
KANAN KALITA Vs. STATE OF ASSAM
March 2, 2017
KANDE JOINT FOREST MANAGEMENT COMMITTEE Vs. THE STATE OF ARUNACHAL PRADESH
January 24, 2017
KANGKAN SARMAH Vs. STATE OF ASSAM
January 18, 2017
KANHAIYA LAL KANKANI Vs. AMBIKA SUPPLY AND SERVICES PVT. LTD
May 30, 2017
KARMAR DOJI Vs. TOMO DOJI
December 16, 2017
KARTIK CHAKRABORTY Vs. STATE OF ASSAM
October 26, 2017
KARTIK PATHAK Vs. HIRAMANI HALOI
August 29, 2017
KASHI NATH BORO Vs. STATE OF ASSAM AND ORS.
August 3, 2017
KASTURI BHUYAN Vs. STATE OF ASSAM AND OTHERS
February 15, 2017
KAUSHIK DAS Vs. COMMISSIONER
March 7, 2017
KAUSHIK DAS & ANR. Vs. STATE OF ASSAM & ORS.
March 7, 2017
KELELHOUNEI ANGAMI Vs. STATE OF NAGALAND
June 22, 2017
KENDRIYA VIDYALAYA SANGATHAN Vs. JEROME REMAN KERKETTA
March 17, 2017
KEVINGOL Vs. STATE OF NAGALAND
June 13, 2017
KHAGORIJAN ANCHALIK KRISHAK SURAKSHA SAMITI Vs. THE STATE OF ASSAM AND ORS.
November 23, 2017
KHAICHE Vs. STATE OF MIZORAM
October 27, 2017
KHANIN DAS Vs. THE STATE OF ASSAM AND OTHERS
November 9, 2017
KHANINDRA KUMAR NATH Vs. STATE OF ASSAM
December 11, 2017
KHITISH DEBNATH Vs. BITHI DEBNATH
November 16, 2017
KHUMANTHEM NAGOR SINGH Vs. UNION OF INDIA
September 7, 2017
KHUSHED ALI Vs. ARBESH ALI
May 24, 2017
KING SANGMA AND ANR. Vs. STATE OF ASSAM AND ORS.
October 27, 2017
KIPA AMAH Vs. STATE OF ARUNACHAL PRADESH
November 16, 2017
KISHOR DAS Vs. PINKY DAS
March 22, 2017
KISHOR NATH Vs. MISBAHUL ISLAM LASKAR
March 2, 2017
KISHORI BARUAH Vs. STATE OF ASSAM
December 13, 2017
KOHIMA BENCH T.YANGER OZUKUM Vs. STATE OF NAGALAND
September 15, 2017
KONPAI HAZARIKA @ HEMANTA HAZARIKA Vs. STATE OF ASSAM
July 10, 2017
KOPELO LETUO Vs. NAGALAND PUBLIC SERVICE COMMISSION
October 17, 2017
KRISHNA CHETRY Vs. STATE OF ASSAM AND ANOTHER
February 9, 2017
KRISHNA KANTA DAS Vs. STATE OF ARUNACHAL PRADESH
November 7, 2017
KRISHNA KUMAR SHARMA Vs. STATE OF ASSAM
January 14, 2017
KUGHAHO SEMA Vs. STATE OF NAGALAND
June 1, 2017
KUMAR ENTERPRISE Vs. STATE OF ASSAM
July 13, 2017
KUMAR TRADERS AND COMPANY Vs. STATE OF ASSAM
August 9, 2017
KUMOL TAYENG Vs. STATE OF ARUNACHAL PRADESH
September 5, 2017
KUMUD KACHARI Vs. RAJDHANI TRACTORS AND AGENCIES
March 20, 2017
KUMUDA SUNDARI SEN GIRLS HIGH SCHOOL Vs. DOLAN SAIKIA
October 25, 2017
KUMUDA SUNDARI SEN GIRLS HIGH SCHOOL Vs. DOLAN SAIKIA
October 24, 2017
KUNJANG LAMA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 16, 2017
KUOVIO ZHASHUMO Vs. KHRIENUO ANGAMI
September 4, 2017
L.M. COMMERCIAL HOUSE Vs. CHITTARANJAN PATOWARY
October 24, 2017
LACHIBA CHANG Vs. STATE OF NAGALAND
May 23, 2017
LADA MUNDA Vs. STATE OF ASSAM
January 6, 2017
LAHOWAL SAMABAY SAMITY Vs. STATE OF ASSAM
September 21, 2017
LAKHI BORUAH Vs. BIJUMONI BORUAH
December 1, 2017
LAKHI G. MARAK Vs. H.D.F.C. BANK LIMITED
April 21, 2017
LAKHINDRA GOGOI Vs. STATE OF ASSAM
October 10, 2017
LAL BABU SINGH AND ANOTHER Vs. THE UNION OF INDIA AND 4 OTHERS
April 4, 2017
LALDINTLUANGA Vs. STATE OF MIZORAM & ORS.
February 22, 2017
LALENGZAMI Vs. SH. RAM PRASAD BANIK
May 5, 2017
LALHIMPUII Vs. CHIEF SECRETARY TO THE GOVT. OF MIZORAM AND OTHERS
November 27, 2017
LALRAMHLUNA AND OTHERS Vs. LUNGTIAWII AND OTHERS
November 8, 2017
LALRUATPUII BAWITLUNG Vs. UNION OF INDIA
May 5, 2017
LALTHANSANGI Vs. STATE OF MIZORAM
September 8, 2017
LALTHUAMA Vs. STATE OF MIZORAM
March 1, 2017
LANGPU TAJAK Vs. HABUNG NOBING
September 12, 2017
LANUONEN Vs. STATE OF NAGALAND
May 2, 2017
LARA MAJI Vs. THE STATE OF ASSAM – RESPONDENT
January 27, 2017
LEENA MONI KUMARI & 5 ORS Vs. THE STATE OF ASSAM & 5 ORS
November 16, 2017
LEGAL HEIRS OF ARATI LAHKAR Vs. LEGAL HEIRS OF ABHIJIT BARUAH
January 24, 2017
LEGAL HEIRS OF BINOD KUMAR SHARMA Vs. GHANASHYAM SHARMA
April 24, 2017
LEGAL HEIRS OF LT. CHAUTHMAL JALAN AND ORS. Vs. DINDAYAL JALAN
June 23, 2017
LEGAL HEIRS OF MOHI UDDIN MAJARBHUIYA AND ORS. Vs. LEGAL HEIRS OF ABDUL HASIM MAZUMDAR AND ANR.
February 17, 2017
LEGAL HEIRS OF MONU DAS Vs. HASMAT ALI
July 18, 2017
LEGAL HEIRS OF PRAMILA DEKA Vs. PRASANTA DEKA
June 2, 2017
LEGAL HEIRS OF SULEIMAN ALI Vs. SAFIA KHATOON
July 24, 2017
LHOUSAKHOTUO VIMERO Vs. STATE OF NAGALAND
April 24, 2017
LIAKAT ALI Vs. THE STATE OF ASSAM AND 6 OTHERS
July 20, 2017
LIAKAT ALI (MD.) Vs. HONORABLE GAUHATI HIGH COURT
November 14, 2017
LIKHA TAJE Vs. STATE OF ARUNACHAL PRADESH
November 7, 2017
LIMRAS LOTTERY TRADING & CO. PVT. LTD. Vs. STATE OF MIZORAM
June 27, 2017
LOKESWAR DUTTA Vs. SENIOR MANAGER
July 25, 2017
LOKNATH BANIYA Vs. ASSAM FINANCIAL CORPORATION
December 7, 2017
LONG DORUK @ RUKBO Vs. TAKING TAMUT
January 24, 2017
LONGLEM PHOM Vs. STATE OF NAGALAND
March 28, 2017
LONGRITILA Vs. DIVISIONAL MANAGER
January 31, 2017
LUTFA BEGUM Vs. HAFIZUR RAHMAN
June 13, 2017
M L ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL PRADESH
April 2, 2017
M. LAXMI @ LOCHMAMA Vs. COAL INDIA LTD. AND ANOTHER
October 25, 2017
M/S AHAR Vs. STATE OF ASSAM
July 12, 2017
M/S ASSAM VALLEY ENTERPRISE AND OTHERS Vs. STATE OF ASSAM AND OTHERS
December 6, 2017
M/S DANGARKUCHI PAKA BETBARI MEEN SAMABAI Vs. THE STATE OF ASSAM AND OTHERS
September 5, 2017
M/S GLOBAL ENTERPRISE Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
July 7, 2017
M/S J. NASED, GOVERNMENT REGISTERED CONTRACTOR AND SUPPLIER Vs. M/S. NORTH EAST CONSTRUCTION, GOVERNMENT REGISTERED CLASS
May 15, 2017
M/S JAIN BROTHERS Vs. UNION OF INDIA
January 3, 2017
M/S KENGE CONSTRUCTION CO. Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
April 27, 2017
M/S NATIONAL INSURANCE CO. LTD. Vs. SHRI ENGHMINGTHANGA
November 15, 2017
M/S NEW INDIA ASSURANCE CO. LTD. HAVING ITS REGISTERED OFFICE AT NEW INDIA ASSURANCE BUILDING 87, MAHATAMA GANDHI ROAD, FORT, MUMBAI Vs. SRI BABUL SUTRADHAR, S/O. LATE PRANKRISHNA SUTRADHAR, VILLAGE
March 14, 2017
M/S OLYMPIA SEATING PRIVATE LIMITED Vs. THE STATE OF ASSAM AND ORS.
January 27, 2017
M/S RAJ TRADERS Vs. STATE OF ASSAM
May 23, 2017
M/S. ANUPAM NIRMAN PRIVATE LIMITED. Vs. THE STATE OF ASSAM
August 10, 2017
M/S. BHAWANI TEA INDUSTRIES Vs. THE STATE OF ASSAM
May 2, 2017
M/S. H.B. ENTERPRISE Vs. THE STATE OF ARUNACHAL PRADESH
May 19, 2017
M/S. M.L. ENTERPRISES P.O & P.S Vs. THE STATE OF ARUNACHAL PRADESH
April 21, 2017
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. ANUPAMA SINGHA, ASSAM
March 14, 2017
M/S. NEW INDIAN ASSURANCE CO. LTD. Vs. MD. ABDUL KASEM AND ANOTHER
August 24, 2017
M/S. NEW PHARMA DISTRIBUTOR Vs. CENTRAL BANK OF INDIA AND OTHERS
February 3, 2017
M/S. ORIENTAL INSURANCE CO. LTD. Vs. SRI RAM JATAN SAHANI AND ANR.
October 31, 2017
M/S. PENO ENTERPRISES AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 1, 2017
M/S. POOJA ASSOCIATES (CONTRACT DIVISION) Vs. STATE OF ASSAM & ORS.
November 2, 2017
M/S. SHREE SHIV SAI STEEL INDUSTRIES Vs. ASSAM POWER DISTRIBUTION CO. LTD.
March 24, 2017
M/S. SRI GANESH FIRE EQUIPMENTS (P) LTD. Vs. THE STATE OF ASSAM
January 10, 2017
M/S. T. & T PROJECTS LTD. Vs. THE STATE OF ARUNACHAL PRADESH AND 4 ORS.
July 10, 2017
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. SRI GOVIN CHANDRA AND ANR.
November 2, 2017
M/S. UNITED INSURANCE COMPANY LIMITED Vs. SH. LALRINAWMA & 2 ORS.
March 23, 2017
MAA KAMAKHYA BEVERAGES PVT. LTD. Vs. STATE OF ASSAM
January 24, 2017
MADHAB CH. DAS Vs. SABITRI RANI DAS
February 21, 2017
MADHUSUDAN MANDAL Vs. APPOSITE BENEFIT SOCIETY LIMITED
February 22, 2017
MAGUNI CHARAN BEHRA Vs. STATE OF ARUNACHAL PRADESH
November 14, 2017
MAHADEV HALDAR Vs. STATE OF ASSAM
March 10, 2017
MAHAMMAD ALI Vs. STATE OF ASSAM
March 23, 2017
MAHENDRA NATH MUDOI Vs. STATE OF ASSAM
July 31, 2017
MAHIUDDIN MAJARBHUYA Vs. LEGAL HEIRS OF LUTFA BEGUM MAZUMDER
February 17, 2017
MAHMUDA BEGUM Vs. STATE OF ASSAM
April 19, 2017
MAHUYA DEY Vs. KANAK CHOUDHURY AND SONS
August 16, 2017
MAINUL HAQUE KHAN AND OTHERS Vs. STATE OF ASSAM AND OTHERS
October 31, 2017
MAJIDUR RAHMAN Vs. STATE OF ASSAM
February 15, 2017
MAKIBAR RAHMAN Vs. STATE OF ASSAM
September 16, 2017
MALA DUTTA Vs. STATE OF ASSAM
April 26, 2017
MALAY KUMAR DAS Vs. STATE OF ASSAM
August 25, 2017
MALEGARH GOBINDAPUR FISHERY COOPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
May 16, 2017
MALIKA BEGUM Vs. ARUN ALI AND OTHERS
August 17, 2017
MAMONI RAJKUMARI Vs. STATE OF ASSAM
December 22, 2017
MANAB MAHANTA Vs. STATE OF ASSAM
August 14, 2017
MANABENDRA BHATTA Vs. STATE OF ASSAM
May 25, 2017
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
September 11, 2017
MANAGEMENT OF NAHORTOLI TEA ESTATE Vs. KAMALUDDIN ALI
November 9, 2017
MANAGEMENT OF TENGAPANI TEA ESTATE Vs. UNION OF INDIA
April 7, 2017
MANAGEMENT OF THE HATHIKULI TEA ESTATE Vs. RITA BHUMIJ @ RINA
March 7, 2017
MANAGING DIRECTOR Vs. NAKUL PAUL
December 11, 2017
MANDIP RAVA Vs. THE STATE OF ASSAM
January 25, 2017
MANGAL ARYA Vs. THE STATE OF ASSAM AND ANOTHER
October 10, 2017
MANIRUL ISLAM Vs. THE UNION OF INDIA AND 7 OTHERS
July 26, 2017
MANOJ LALA Vs. MOTILAL LALA
January 11, 2017
MANOJ THAKUR Vs. STATE OF ASSAM
July 25, 2017
MANTU MALL Vs. STATE OF ASSAM
December 21, 2017
MANU KASHYAP Vs. STATE BANK OF INDIA
July 20, 2017
MARY JONNAM Vs. GAUHATI HIGH COURT
October 27, 2017
MASCOT ENTRADE (P.) LTD. Vs. UNION OF INDIA
December 13, 2017
MASRUR HUSSAIN @ ASIF Vs. APURBA SARMA
August 9, 2017
MASTER TAREPMENBA JAMIR Vs. STATE OF NAGALAND
October 10, 2017
MASTER ZOSANGPUIA Vs. STATE OF MIZORAM & ORS
March 1, 2017
MASUMA NAZNIN OJAH Vs. BOARD OF SECONDARY EDUCATION
June 22, 2017
MATIUR RAHMAN @ RAJU Vs. STATE OF ASSAM
August 29, 2017
MAYUR TALUKDAR Vs. STATE OF ASSAM AND OTHERS
February 22, 2017
MAYUREE RAY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MD ABDUL BASID SARKAR Vs. STATE OF ASSAM AND OTHERS
November 27, 2017
MD AZIZUL HOQUE CHOUDHURY Vs. STATE OF ASSAM
November 23, 2017
MD FAKHRUL ISLAM Vs. STATE OF ASSAM
December 5, 2017
MD HAZARAT ALI AND ANR. Vs. THE STATE OF ASSAM
May 31, 2017
MD SHER ALI SON OF LT. JAINUL HOQUE Vs. STATE OF ASSAM
September 4, 2017
MD. ABDUL KASIM, S/O MD. ISLAM ALI, R/O VILLAGE Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, COOPERATION DEPARTMENT, DISPUR, GUWAHATI
January 2, 2017
MD. ABDUL RAHMAN Vs. UNION OF INDIA
March 28, 2017
MD. ABDUL ROUF BARBHUIYA, S/O HAJI ASSADAR ALI Vs. SRI NIDHIRAM DAS, S/O SHRI RAJANIKANTA DAS
August 28, 2017
MD. ABDUL WAHID BARBHUIYA Vs. MD. KALA RAJA LASKAR
September 16, 2017
MD. ABUL FAZAL Vs. MD. KUBBAS ALI
January 5, 2017
MD. ALAL UDDIN AHMED Vs. STATE OF ASSAM AND ORS.
September 7, 2017
MD. AMIR HUSSAIN Vs. THE STATE OF ASSAM AND 4 OTHERS
July 17, 2017
MD. ANOWAR HUSSAIN AND OTHERS Vs. JAMAL UDDIN AND OTHERS
April 4, 2017
MD. ARJU ALI Vs. THE STATE OF ASSAM AND OTHERS
November 9, 2017
MD. BABUL HUSSAIN LASKAR @ BABUL HUSSAIN Vs. STATE OF ASSAM AND ANOTHER
August 24, 2017
MD. EZAHAR AKHTAR Vs. UNION OF INDIA
November 2, 2017
MD. FARUK AHMED LASKAR Vs. THE UNION OF INDIA AND OTHERS
February 27, 2017
MD. HAIDAR ALI Vs. THE STATE OF ASSAM AND OTHERS
June 5, 2017
MD. HAMIDUR RAHMAN Vs. STATE OF ASSAM AND OTHERS
September 7, 2017
MD. HARUNOR ROSHID AND ANOTHER Vs. SMTI JYSOTSNA PHUKAN AND 2 OTHERS
August 11, 2017
MD. HASMAT ALI AND OTHERS Vs. THE STATE OF ASSAM
February 2, 2017
MD. HUSSAIN AHMED TAPADAR SON OF LATE FAKAR UDDIN AHMED Vs. THE STATE OF ASSAM
April 26, 2017
MD. IMDAD ALI Vs. STATE OF ASSAM
August 29, 2017
MD. JAFUR UDDIN CHOUDHURY Vs. STATE OF ASSAM
January 18, 2017
MD. MAFIZUL HAQUE & 4 ORS. Vs. MD. ISTIAQUE KHAN & 3 ORS.
June 19, 2017
MD. MAINUDDIN AHMED Vs. THE STATE OF ASSAM AND OTHERS
August 17, 2017
MD. MARJUCK CHOWDHURY Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MD. MAZIBAR RAHMAN @ MOJIBOR RAHMAN Vs. THE STATE OF ASSAM & ANOTHER
February 9, 2017
MD. MOFIDUL ISLAM Vs. STATE OF ASSAM, GAUHATI)
August 14, 2017
MD. MONSUR ALI SON OF LATE ARJAN ALI Vs. THE STATE OF ASSAM AND OTHERS
November 2, 2017
MD. MUSLIM ALI Vs. STATE OF ASSAM
October 23, 2017
MD. NAZIMUDDIN LASKAR S/O ABDUL MATIN LASKAR Vs. STATE OF ASSAM
August 1, 2017
MD. NUR ISLAM Vs. ANJIR ALI
July 14, 2017
MD. NUR UDDIN Vs. STATE OF ASSAM
May 12, 2017
MD. RAMIZ UDDIN BORBHUIYA Vs. THE STATE OF ASSAM AND OTHERS
August 10, 2017
MD. SAHJAHAN ALI AHMED Vs. STATE OF ASSAM
June 7, 2017
MD. SAIFUL ISLAM Vs. STATE OF ASSAM
February 7, 2017
MD. SAMSUDDIN & ANOTHER Vs. MD. SABJALI ALI & OTHERS
April 3, 2017
MD. SHAJAN ALI Vs. STATE OF NAGALAND
April 12, 2017
MD. TAIMUR RAHMAN, SON OF MD. GOLAP HUSSAIN Vs. MUSTT. ARJUARA BEGUM, D/O ABED ALI
August 28, 2017
MD. TAMAR UDDIN, S/O LATE SAYED ALI Vs. STATE OF ASSAM TO BE
December 15, 2017
MD. TAMUR UDDIN Vs. STATE OF ASSAM
August 25, 2017
MEGHA TECHNICAL AND ENGINEERS (PVT.) LTD. Vs. UNION OF INDIA
August 10, 2017
MEGHALAYA GASES LTD. AND 3 OTHERS Vs. UNION OF INDIA AND 4 OTHERS
June 1, 2017
MEHBOOB MUKTER Vs. STATE OF ASSAM
June 12, 2017
MERAJ ALI Vs. MD KAMAL PASHA
December 5, 2017
MERANG JAMIR AND ANOTHER Vs. STATE OF NAGALAND AND OTHERS
August 19, 2017
MESUVILE Vs. STATE OF NAGALAND
March 7, 2017
MHASIMHALIE MATHEW YHOME Vs. STATE OF NAGALAND
March 14, 2017
MILON AHMED, Vs. STATE OF ASSAM
September 22, 2017
MINA PRAVA BARMAN Vs. STATE OF ASSAM
January 11, 2017
MINA TANTI Vs. STATE OF ASSAM
March 2, 2017
MINJOM PADU Vs. ARUNACHAL PRADESH INFORMATION COMMISSION AND ANOTHER
May 11, 2017
MINKU HAZARIKA Vs. STATE OF ASSAM
May 5, 2017
MIRA PRAVA PAUL Vs. ABDUR RAHIM
November 16, 2017
MISBAHUL ISLAM LASKAR, S/O LATE KAMRUL ISLAM LASKAR, RESIDENT OF GMC ROAD, P.O. AND P.S. SILCHAR Vs. SHRI KISHOR NATH, S/O LATE PROMESH CHANDRA NATH
March 2, 2017
MISS ANINDITA DAS Vs. UNION OF INDIA
August 14, 2017
MISS PRATIBHA GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
June 7, 2017
MOALA Vs. STATE OF NAGALAND
February 21, 2017
MOBARAK ALI Vs. MUSTT NARZINA BEGUM
November 23, 2017
MOCKLISHUR RAHMAN LASKAR Vs. STATE OF ASSAM
June 20, 2017
MOFUZ AHMED Vs. STATE OF ASSAM
July 10, 2017
MOHAMMAD ALI Vs. STATE OF ASSAM AND OTHERS
June 2, 2017
MOHANANDA BISWAS Vs. SECRETARY TO THE GOVERNMENT OF ASSAM
October 25, 2017
MOHINI GOHAIN BARUAH Vs. PUTALI GOHAIN BARUAH
March 9, 2017
MOHINI GOHAIN BARUAH & ANOTHER Vs. PUTALI GOHAIN BARUAH & ANOTHER
March 9, 2017
MOHSIN REZA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MOIZUDDIN AHMED Vs. THE STATE OF ASSAM AND 7 OTHERS
June 2, 2017
MOJIBAR RAHMAN Vs. UNION OF INDIA AND OTHERS
April 19, 2017
MOJIBAR RAHMAN Vs. UNION OF INDIA
April 4, 2017
MOJIBUL HUSSAIN LASKAR Vs. SIRAJUL HAQUE LASKAR
August 7, 2017
MOKDAM ALI KHAN Vs. ABDUR RASHID MIA
February 7, 2017
MOKHTARUL HOQUE Vs. STATE OF ASSAM
June 6, 2017
MOMIN ALI Vs. UNION OF INDIA
April 18, 2017
MONGAL SOREN Vs. THE STATE OF ASSAM
January 3, 2017
MONIKA RAJKHOWA Vs. STATE OF ASSAM
January 11, 2017
MONILA BEGUM Vs. STATE OF ASSAM AND ORS.
November 23, 2017
MONIR UDDIN Vs. THE STATE OF ASSAM AND ORS.
August 24, 2017
MONOWARA BEWA Vs. UNION OF INDIA
February 28, 2017
MONTOSH MAZUMDER Vs. STATE OF ASSAM
November 21, 2017
MONTOSH MAZUMDER Vs. STATE OF ASSAM
November 16, 2017
MOSIK UDDIN Vs. STATE OF ASSAM
July 21, 2017
MOTLIB ALI AND ANR. Vs. THE STATE OF ASSAM AND 3 OTHERS
August 11, 2017
MOULANA YUSUF ALI Vs. ABDUL GAFFAR MIR
August 21, 2017
MOZAMMEL HAQUE Vs. HALIM UDDIN AHMED
December 11, 2017
MR. GOPAL AGARWALLA Vs. STATE OF ASSAM AND OTHERS
November 14, 2017
MR. HEVUTO CHISHI Vs. MR. KUTU CHISHI
June 8, 2017
MR. J.K. MECH PRESENTLY Vs. CHITRALEKHA MECH
January 17, 2017
MRIDUL DAS Vs. STATE OF ASSAM
September 1, 2017
MRIDUL DEKA Vs. UNION OF INDIA
December 20, 2017
MRINAL DAS Vs. STATE OF ASSAM
December 7, 2017
MRINAL KUMAR BORAH (DR.) Vs. STATE OF ASSAM
January 24, 2017
MRP ENTERPRISE Vs. UNION OF INDIA
March 2, 2017
MRS. ANIE PAIRA Vs. THE UNION OF INDIA AND OTHERS
May 15, 2017
MRS. CHANDA BISWAS W/O SRI BISWAJIT PURKAYASTHA Vs. SRI BISWAJIT PURKAYASTHA
May 23, 2017
MRS. KARIMA BEGUM WIFE OF LATE MD. RAIZ UDDIN Vs. BADSHA BHUYAN SON OF AZIZ BHUYAN
September 5, 2017
MRS. L. AKILA AGED ABOUT 46 YEARS W/O. LATE H. LUNTSUBA. AND OTHERS Vs. THE ORIENTAL INSURANCE CO. LTD.
March 27, 2017
MRS. MAMONI RAJKUMARI Vs. THE STATE OF ASSAM & ORS
December 22, 2017
MRS. MARAMI MAHANTA Vs. THE BRANCH MANAGER, UNIVERSAL SAMPO GENERAL INSURANCE COMPANY LIMITED & ORS.
November 16, 2017
MRS. NAYANMONI DAS Vs. STATE OF ASSAM AND OTHERS
October 24, 2017
MRS. PUBALI SAIKIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
September 16, 2017
MRS. RABIA AHMED Vs. SRI PRANAB KUMAR SHARMA AND OTHERS
March 17, 2017
MS. CHAHAL KEDIA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. DHARITRI TAMULY Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. GREEN VALLEY INDUSTRY Vs. STATE OF ASSAM
December 4, 2017
MS. JURI BORAH BORGOHAIN Vs. THE STATE OF ASSAM AND OTHERS
August 10, 2017
MS. MEGHNA TIWARI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. MIMANSHA KALITA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. POREE CHOUDHURY Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. PRIYANKA DHAR Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. SEJAL PODDAR AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
MS. SWAPNA DAS Vs. THE STATE OF ASSAM AND OTHERS
July 28, 2017
MUHAEDDIN (MD.) Vs. PRAKASH TEWARI
January 6, 2017
MUJEEB ALAM Vs. UNION OF INDIA AND OTHERS
May 18, 2017
MUKUL BORAH Vs. UNION OF INDIA AND ORS.
July 19, 2017
MUKUT SAIKIA Vs. STATE OF ASSAM
March 6, 2017
MUMINA BEGUM CHOWDHURY Vs. STATE OF ASSAM
January 3, 2017
MUMINA BEGUM CHOWDHURY Vs. STATE OF ASSAM
January 13, 2017
MUNINDRA MOHAN DEKA Vs. STATE OF ASSAM
October 26, 2017
MUSHARAF HUSSAIN Vs. STATE OF ASSAM AND OTHERS
November 28, 2017
MUSLEM UDDIN AND OTHERS Vs. ANSER ALI
April 24, 2017
MUSST. BADRUN NEHAR LASKAR Vs. STATE OF ASSAM
May 18, 2017
MUSSTT. KHADIJA BEGUM Vs. NUSSTT. REJINA BEGUM AND OTHERS
December 15, 2017
MUSSTT. MALEKA KHATOON AND OTHERS Vs. MUSSTT. KHATEMON NESSA AND OTHERS
July 26, 2017
MUSSTT. SAHEDA BEGUM Vs. GOPAL SHAH
November 13, 2017
MUSTAB AHMED Vs. STATE OF ASSAM
March 29, 2017
MUSTI KHODEZA KHATUN Vs. STATE OF ASSAM AND OTHERS
November 21, 2017
MUSTT. HAZERA KHATUN Vs. HASMAT ALI
January 10, 2017
MUSTT. MANJULA Vs. RAMESH KUMAR VIRMANI
October 24, 2017
N. ASANGBA Vs. STATE OF NAGALAND
May 29, 2017
N. CHAKHAI Vs. STATE OF MIZORAM
May 4, 2017
N. ORENTHUNG LOTHA Vs. STATE OF NAGALAND
April 29, 2017
N.F. RAILWAY, SILCHAR, CACHAR, ASSAM Vs. SH. ZODINDANGA, S/O. LT. THANTLUANGA RESIDENT OF COLLEGE VENG
June 16, 2017
NABA JYOTI DAS Vs. STATE OF ASSAM
June 13, 2017
NABA SARMA Vs. GAUHATI MUNICIPAL CORPORATION
November 23, 2017
NABAJYOTI DAS Vs. STATE OF ASSAM
July 18, 2017
NABAM ANA Vs. STATE OF ARUNACHAL PRADESH
March 31, 2017
NABAM EPO Vs. STATE OF ARUNACHAL PRADESH REPRESENTED THROUGH PUBLIC PROSECUTOR
December 12, 2017
NABAM TOBI (JSA) Vs. STATE OF ARUNACHAL PRADESH
September 13, 2017
NABIR HUSSAIN ALIAS NABEBUR Vs. STATE OF ASSAM
June 28, 2017
NABIRUDDIN AHMED Vs. CENTRAL BANK OF INDIA AND OTHERS
November 10, 2017
NAGA CONSTRUCTION Vs. EAST WEST CONSTRUCTION
October 26, 2017
NAGA MOTORS ASSOCIATION Vs. STATE OF NAGALAND
May 2, 2017
NAGALAND PRADESH CONGRESS COMMITTEE [NPCC] Vs. THE ELECTION COMMISSION OF INDIA [ECI] AND ANR.
July 10, 2017
NAGAON JILAR ABASARPRAPTA ARAKKHI SANTHA Vs. THE STATE OF ASSAM AND ORS.
November 27, 2017
NAGEN CHANDRA DAS Vs. ABHIJIT DEB
June 10, 2017
NAGEN CHANDRA DAS & ORS. Vs. ABHIJIT DEB & ORS.
June 1, 2017
NAMEIRAKPAM INDIRA DEVI Vs. STATE OF MANIPUR
October 4, 2017
NAMITA TALUKDAR Vs. STATE OF ASSAM
May 30, 2017
NARAYANI TRADING CO. Vs. THE STATE OF ASSAM AND ANOTHER
August 9, 2017
NARENDRA KUMAR SHARMA Vs. STATE OF ASSAM
May 5, 2017
NATENG TAGI Vs. STATE OF ARUNACHAL PRADESH
June 15, 2017
NATIONAL INSURANCE CO LTD Vs. MUST HASINA BEGUM
December 1, 2017
NATIONAL INSURANCE CO. LTD. Vs. ROBIN BORO
March 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. PRANAB CH. ROY
January 24, 2017
NATIONAL INSURANCE CO. LTD. Vs. SHYAM RAI MAHANTA
November 16, 2017
NATIONAL INSURANCE CO. LTD. Vs. SIB NARAYAN RAI @ RAJBHAR AND ANOTHER
August 31, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SHRI KHAGEN CHANDRA DAS AND OTHERS
October 23, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. MRS. UTPALA SAIKIA AND OTHERS
January 31, 2017
NATIONAL INSURANCE COMPANY LTD Vs. ADORI DEB NATH
February 16, 2017
NATIONAL INSURANCE COMPANY LTD Vs. MOON ALI
July 14, 2017
NATIONAL INVESTIGATION AGENCY Vs. VICTO SWU @ V. K. SUMI
October 7, 2017
NATIONAL SMALL INDUSTRIES CORPORATION (NSIC) LIMITED Vs. M/S GLOVE INFRACON PRIVATE LIMITED
January 6, 2017
NAYANMONI DAS Vs. STATE OF ASSAM
October 24, 2017
NAZIBUDDIN AHMED Vs. ASHIK IKBAL (MD)
May 5, 2017
NAZIMUDDIN AHMED Vs. THE STATE OF ASSAM AND 4 OTHERS
February 23, 2017
NAZIMUL HUSSAIN Vs. STATE OF ASSAM
January 10, 2017
NAZMA BEGUM AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
December 14, 2017
NAZRUL HAQUE Vs. NEKJAN BIBI
February 27, 2017
NEIPHRELIE Vs. S.D. ANGAMI
April 3, 2017
NETRA MOHAN SAIKIA Vs. INDIAN OIL CORPORATION LTD.
September 22, 2017
NEW INDIA ASSURANCE CO. LTD Vs. BIPIN KHODAL
June 2, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. JOY SHREE KAKATI
September 6, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SH. SECTION MUANA AND ANOTHER
November 17, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. ARUNIMA SAIKIA @ JAMUNA SAIKIA AND 2 ORS.
March 22, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. H. THANGMAWIA AND OTHERS
April 5, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. BIJU DEVI & 5 ORS.
March 29, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHAHJAHAN ALI
April 25, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SRI GOPAL SHILL
November 6, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. MD. IMRAN HUSSAIN
September 14, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. AMINUR ISLAM
March 14, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. PRADIP KUMAR HAZARIKA
May 24, 2017
NEW INDIA ASSURANCE COMPANY LTD Vs. PALTU SAH
January 3, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. MD. MAHBOOB ALAM LASKAR @ MAHBOOB HUSSAIN LASKAR & OTHERS
March 9, 2017
NEW INDIA INSURANCE CO. LTD. Vs. SMTI HANANIAH RABHA AND ORS.
October 24, 2017
NEZONE BISCUITS PVT. LTD. Vs. K. M. ENTERPRISES
July 24, 2017
NGACHANBAM KASAR Vs. STATE OF NAGALAND
April 3, 2017
NIBEDITA DUTTA BARUA Vs. COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM EDUCATION (SECONDARY) DEPARTMENT
April 28, 2017
NIHOKHU VILLAGE COUNCIL Vs. STATE OF NAGALAND
November 2, 2017
NIJIRA BRAHMA Vs. STATE OF ASSAM
May 23, 2017
NIJORA DEVI Vs. STATE OF ASSAM
July 14, 2017
NIKHIL BISHNUPRIYA MANIPURI MAHASABHA Vs. BIRESHWAR SINHA
March 16, 2017
NIL KAMAL PAUL Vs. STATE OF ASSAM
January 6, 2017
NILAKANTA NATH Vs. PROBHAT BORAH AND 4 OTHERS
February 22, 2017
NILPADMA BHOWAL Vs. ADIL ARA KHANAM (MUSTT.)
November 29, 2017
NIRAN DUTTA Vs. HARI PRASAD DAS
January 19, 2017
NIRANJAN CH Vs. STATE OF ASSAM
December 7, 2017
NIRMAL ROY CHOUDHURY Vs. STATE OF ASSAM
June 12, 2017
NIRUPAM BANERJEE Vs. THE STATE OF ASSAM AND OTHERS
August 7, 2017
NISITA ENTERPRISES PVT. LTD. Vs. STATE OF ASSAM
August 4, 2017
NITESH GHOSH Vs. PATIYA DEVI AGARWAL
December 12, 2017
NITUL CHANDRA DAS Vs. STATE OF ASSAM
August 9, 2017
NITYA BISWAS Vs. JEETMAL GHERAWAT
April 20, 2017
NIYOTI DEV Vs. AHMED TEA COMPANY (PVT.) LTD.
July 11, 2017
NORTH EAST NEWS PAPERS SOCIETY Vs. THE STATE OF ASSAM
May 16, 2017
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. SAGAR CHANDRA DAS
May 22, 2017
NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND OTHERS Vs. DR. PRABHANJAN KUMAR PRANAV AND OTHERS
December 13, 2017
NORTHERN FRONT RAILWAY Vs. SH. ZODINDANGA
June 16, 2017
NOWSHAD ALI Vs. GOLAM MOSTAFA AHMED AND ANOTHER
December 12, 2017
NRIPEN RABHA Vs. AJAY KUMAR PATIR
September 15, 2017
NRIPEN SAIKIA Vs. ANURADHA SAHA
March 20, 2017
NRIPEN SHARMA Vs. STATE OF ASSAM
May 16, 2017
NRIPENDRA NATH SEAL Vs. THE STATE OF ASSAM AND OTHERS
November 17, 2017
NUNGSHILILA Vs. STATE OF NAGALAND
July 23, 2017
NUNGSHILILA Vs. STATE OF NAGALAND AND OTHERS
June 23, 2017
NUR JAMAL HAQUE Vs. RATUL DAS
November 29, 2017
NUR MOHAMMAD Vs. SAMIR SEN AND ANOTHER
October 30, 2017
NUR MOHAMMAD Vs. STATE OF ASSAM
June 15, 2017
NUR RAHMAN Vs. STATE OF ASSAM
January 10, 2017
NURUDDIN AHMED Vs. STATE OF ASSAM
April 6, 2017
NYABOM TASAR Vs. MOHAMAD AMJAD
September 12, 2017
NYAKPU YANGFO Vs. STATE OF ARUNACHAL PRADESH
September 4, 2017
NYAMO KAMDUK Vs. MINGE LOYI
November 21, 2017
ODI JERANG Vs. INDIAN OIL CORPORATION LTD.
August 26, 2017
OIL INDIA LIMITED Vs. RINMAWIA
June 16, 2017
OIL INDIA LIMITED Vs. SMTI UMA DEVI
January 6, 2017
OM PRAKASH MODI Vs. STATE OF ASSAM
June 13, 2017
OM PRAKASH TC-68946 RECT/GD Vs. UNION OF INDIA
January 5, 2017
ON THE DEATH OF ABDUL MATLIB MAJARBHUIYA HIS LEGAL HEIRS MD. MOHI UDDIN MAJARBHUIYA & ORS. Vs. ON THE DEATH OF ACHAB ALI
February 17, 2017
ON THE DEATH OF APPELLANT NO. 1, NARESWAR HAZARIKA Vs. ON THE DEATH OF RESPONDENT NO.1, JOGESH HAZARIKA
June 8, 2017
ON THE DEATH OF APPELLANT NO.1, HIS LEGAL HEIRS. SMTI. DIPALI RAM DEY Vs. SRI PANKAJ DEY @ BALAI DEY AND OTHERS
March 30, 2017
ON THE DEATH OF AZIR UDDIN BARBHUIYA Vs. FAKRUJ JAMAN LASKAR
August 18, 2017
ON THE DEATH OF DEFENDANT OF BHADAN MIA @ JALAL UDDIN HIS LEGAL HEIRS SUNAFUL NESSA LASKAR AND OTHERS Vs. SUNIL CHAKRABORTY
September 12, 2017
ON THE DEATH OF GAJENDRA OJAH Vs. SRI UPEN PATHAK @ DALO PATHAK AND OTHERS
March 16, 2017
ON THE DEATH OF HARI KUMAR DUTTA CHOUDHURY Vs. SRI ARUN DEB ROY AND OTHERS
May 30, 2017
ON THE DEATH OF HUSSAIN ALI Vs. RAJ ALI AHMED AND OTHERS
May 9, 2017
ON THE DEATH OF JADUNANDAN SHARMA Vs. SRI GHANASHYAM SHARMA (DECREE HOLDERS) AND OTHERS
April 24, 2017
ON THE DEATH OF LATE ABDUL MANNAN AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
May 11, 2017
ON THE DEATH OF RAMGOPAL MALPANI HIS LEGAL HEIRS ARE SMTI PARBATI DEVI MALPANI WIFE ORS Vs. PUNJAB AND SIND BANK AND ORS
July 24, 2017
ON THE DEATH OF RESPONDENT NO. 1, KULA CHANDRA SINHA Vs. SRI RAMESWAR SINGHA, SON OF LATE THAMBOTAL SINGHA
June 9, 2017
ON THE DEATH OF SMTI LAKHPATI DEVI, SUBSTITUTED BY HER LEGAL HEIRS BISWANATH SINGH Vs. STATE OF ASSAM AND OTHERS
November 23, 2017
ON THE DEATH OF SULEIMAN ALI HIS LEGAL HEIRS AHAD ALI Vs. SAFIA KHATOON (MUSSTT.)
July 24, 2017
ON THE DEATH OF THULESWAR DAS Vs. STATE OF ASSAM AND OTHERS
July 19, 2017
OPI DIHINGIA @ BHASKAR Vs. RATUL CH. SAIKIA
July 18, 2017
ORIENTAL INSURANCE CO. LTD Vs. ON DEATH OF MD. SAJUR UDDIN MAJUMDER
August 1, 2017
ORIENTAL INSURANCE CO. LTD Vs. LEGAL HEIRS OF LT. MD. SAJUR UDDIN MAJUMDER
August 1, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MOATEMSU
May 25, 2017
ORIENTAL INSURANCE CO. LTD. Vs. ABDUL RAHIM
April 18, 2017
ORIENTAL INSURANCE CO. LTD. Vs. KIWONGKUM
May 29, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MD. SAFIQUL ISLAM
April 7, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SRI RAMA KANTA ROY
June 6, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SRI. PRADIP DEY
March 21, 2017
ORIENTAL INSURANCE CO. LTD. Vs. DIPALI SARMA
July 20, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MUTHI BASUMATARY
December 8, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MD. KHAIRUL ISLAM & ORS.
April 7, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MUSTAFA HUSSAIN AND ANOTHER
November 13, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MD. HAZRAT ALI
September 12, 2017
ORIENTAL INSURANCE CO. LTD. Vs. LACHIT PATOR AND OTHERS
August 29, 2017
ORIENTAL INSURANCE CO. LTD. Vs. BIMAL PATHAR
November 13, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD. MONOWAR HUSSAIN
August 22, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. BHAKTIMAN BHATTACHARJEE
March 27, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. BILLAL KHAN
July 25, 2017
ORION HEALTH FOODS PRIVATE LTD. Vs. STATE OF MIZORAM
May 22, 2017
ORION INDIA (PVT.) LTD. Vs. SRI MUKUL SHARMA
July 17, 2017
OSMAN GANI MOLLAH Vs. ISHRAWATI DEVI
January 9, 2017
OTAM TAGGU (DR.) Vs. TAGENG PADO
June 8, 2017
P.C. LALLAWMKIMA AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
November 22, 2017
P/C RANJAN KUMAR GOGOI Vs. STATE OF ASSAM
January 19, 2017
PADI RICHO Vs. SPEAKER
September 22, 2017
PADMA BEGUM Vs. STATE OF ASSAM
July 26, 2017
PAKTER KOYU MARDE Vs. TOKO YARAM
December 12, 2017
PALLAVI PHUKAN Vs. STATE OF ASSAM AND ORS.
March 14, 2017
PANKAJ DAS Vs. CENTRAL BUREAU OF INVESTIGATION
March 24, 2017
PANKAJ KUMAR MAHATO Vs. STATE OF ASSAM
August 2, 2017
PAPORI BORDOLOI @ PAPORI BORAH Vs. SRI MUKUNDA BORDOLOI SON OF SRI MAHESH BORDOLOI
June 2, 2017
PARAN UDDIN @ PARAN ALI Vs. UNION OF INDIA
August 24, 2017
PARASH NATH PRASAD Vs. NIRANJAN GHOSH
September 6, 2017
PARBATI DEVI MALPANI Vs. PUNJAB AND SIND BANK
July 24, 2017
PAREE MAHANTA HAZARIKA Vs. MANAGING DIRECTOR, ASSAM GOVT. MARKETING CORPORATION LIMITED
July 10, 2017
PARESH CHANDRA DEKA Vs. STATE OF ASSAM
September 11, 2017
PARESH MURA & ANR Vs. THE STATE OF ASSAM
December 22, 2017
PARIKSHIT DUTTA Vs. BIJOY KUMAR AGARWAL
February 20, 2017
PARITOSH DEB Vs. CENTRAL BOARD OF SECONDARY EDUCATION
January 5, 2017
PARTHA PRATIM BORTHAKUR Vs. MEGHA TECHNICAL AND ENGINEERS PVT. LTD.
July 31, 2017
PARTHA PRATIM ROY Vs. AMAL KANTI RAHA
October 16, 2017
PATIT PABAN GHOSH Vs. STATE OF ASSAM AND ORS.
February 6, 2017
PAULAO KONYAK Vs. STATE OF NAGALAND AND ORS
February 21, 2017
PENO ENTERPRISES AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 12, 2017
PHANI CH. MAHANTA Vs. STATE OF ASSAM
May 12, 2017
PHIJAM MANIKUMAR Vs. UNION OF INDIA
November 28, 2017
PHULESWARI BORO Vs. UNION OF INDIA
August 30, 2017
PINKU DUTTA Vs. STATE OF ASSAM
May 25, 2017
PINKY DUTTA Vs. STATE OF ASSAM AND ANOTHER
May 29, 2017
PLABANS TRADE AND AGENCY Vs. INDIAN OIL CORPORATION
March 2, 2017
PORITOSH BHARADWAJ Vs. ABANI NATH SARMAH
July 10, 2017
PRABAL RAJKHOWA Vs. STATE OF ASSAM
May 25, 2017
PRABHAT CH. HANDIQUE Vs. THE ASSAM PETROCHEMICALS LTD.
June 20, 2017
PRABHAT GOGOI Vs. STATE OF ASSAM
January 9, 2017
PRABIN BORA Vs. SRIDEV SHARMA
August 22, 2017
PRADIP AGARWALLA Vs. STATE OF ASSAM
May 16, 2017
PRADIP BHATTACHARJEE Vs. INDIAN OIL CORPORATION LTD.
September 19, 2017
PRADIP GHOSH Vs. SARDAR JASBIR SINGH AND OTHERS
November 17, 2017
PRADIP KUMAR MORAL Vs. SAMBHU NATH VERMA
April 20, 2017
PRAFULLA LAHKAR Vs. BIPUL CHANDRA
January 24, 2017
PRAG BOSIMI SYNTHETICS LIMITED Vs. 3A CAPITAL LIMITED
July 12, 2017
PRAHLAD KONCH S/O SRI BIJOY KONCH Vs. THE STATE OF ASSAM AND ORS
February 7, 2017
PRAKASH CHOWHAN Vs. STATE OF ASSAM
December 7, 2017
PRAKITISH BORA SON OF LATE KARUNA KANTA BORAH Vs. THE STATE OF ASSAM & ORS.
August 14, 2017
PRANAB GOSWAMI Vs. STATE OF ASSAM
January 6, 2017
PRANAB KALITA Vs. THE STATE OF ASSAM
January 17, 2017
PRANETA BAYAN Vs. THE STATE OF ASSAM & OTHERS
March 16, 2017
PRANITA DAS Vs. STATE OF ASSAM
September 5, 2017
PRANITA KALITA Vs. STATE OF ASSAM
August 2, 2017
PRASANA KUMAR KESHAN Vs. PRADIP GOGOI
August 3, 2017
PRASANTA BORA Vs. STATE OF ASSAM
July 14, 2017
PREETI KASHYAP Vs. SONU SAHU
May 22, 2017
PRESIDENT, MADRASSA IDGAH AND KABARSTHAN COMMITTEE Vs. FATEMA BEGUM
September 16, 2017
PRIYA MAGAR Vs. STATE OF ASSAM
May 4, 2017
PROGYAN BORTHAKUR Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
PRONOTI BALA SARKAR & 3 ORS Vs. STATE OF ASSAM & 3 ORS
September 11, 2017
PROTIM PATNI DEY Vs. OIL INDIA LIMITED
February 9, 2017
PUNAM RANI GARG Vs. MANOJ GARG AND OTHERS
November 30, 2017
PURABI BORAH DAS Vs. KIRAN SAIKIA
June 15, 2017
PURABI SONOWAL BORAH Vs. STATE OF ASSAM
July 12, 2017
PURNENDU SEN MAZUMDER Vs. SHYAMALI SEN MAZUMDER
December 11, 2017
PUSHPA MAHANTA Vs. STATE OF ASSAM
June 7, 2017
PUSPA DEKA Vs. STATE OF ASSAM AND OTHERS
November 28, 2017
PUSPENDRA TAMULI PHUKAN Vs. STATE OF ASSAM AND ORS.
June 13, 2017
R. LALRINKIMA AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
November 20, 2017
R. LALTHLAMUANA @ R.L.T MUANA, COURT OFFICER (RTD.), AND ORS. Vs. STATE OF MIZORAM AND ORS.
September 22, 2017
R. SOPU ANGAMI Vs. STATE OF NAGALAND
May 31, 2017
R. VANALALFAKA AND ORS. Vs. THE DISTRICT COLLECTOR, KOLASIB DISTRICT, MIZORAM AND ORS.
October 10, 2017
R.R. MAZUMDAR Vs. ZENITH PHARMACEUTICALS
August 1, 2017
RABBUL HUDA Vs. STATE OF ASSAM
March 3, 2017
RABI MOHALI Vs. STATE OF ASSAM
December 8, 2017
RABIN CHANDRA SARMA Vs. CENTRAL BANK OF INDIA
July 13, 2017
RABINDRA CHANDRA DAS Vs. SAIFUDDIN AHMED
June 5, 2017
RABINDRA NATH BARMAN Vs. GAUHATI HIGH COURT
May 4, 2017
RADHESHYAM JALAN Vs. TRIPLEX
September 14, 2017
RADHIKA DEVI Vs. STATE OF ASSAM
August 22, 2017
RAFIQUE UDDIN BARBHUIYA Vs. STATE OF ASSAM AND ORS.
October 26, 2017
RAFIQUL ISLAM Vs. UNION OF INDIA
December 18, 2017
RAIDAK BURARCHORA FISHERY CO-OPERATIVE SOCIETY LTD Vs. STATE OF ASSAM
December 12, 2017
RAIDAK BURARCHORA FISHERY COOP. SOCIETY LTD. Vs. STATE OF ASSAM
June 22, 2017
RAITANI ENGINEERING WORKS Vs. UNION OF INDIA
August 30, 2017
RAJ KUMAR PRASAD AHUDHYA Vs. THE STATE OF ASSAM AND OTHERS
July 20, 2017
RAJ NARAYAN TIWARI Vs. THE UNION OF INDIA AND OTHERS
February 16, 2017
RAJASHREE DEB Vs. GAUTAM DEB
May 24, 2017
RAJASHREE SINGH ACHARJEE Vs. STATE OF ASSAM
August 29, 2017
RAJEN DAS Vs. STATE OF ARUNACHAL PRADESH
November 8, 2017
RAJESH CHAKROBORTY Vs. STATE OF ASSAM
June 21, 2017
RAJESH KUMAR GHOSH Vs. STATE OF ASSAM
June 21, 2017
RAJESH KUMAR JALAN Vs. STATE OF ASSAM
January 11, 2017
RAJESH PINCHA Vs. MAHESH KUMAR RATHI
July 20, 2017
RAJESWAR RAI MEDHI Vs. STATE OF ASSAM
October 26, 2017
RAJIB BAROOAH Vs. PURNIMATI PLANTATION PVT. LTD.
July 12, 2017
RAJIB BORDOLOI Vs. DIBRUGARH UNIVERSITY
November 30, 2017
RAJIB DEWAN Vs. DINAMANI TALUKDAR
July 11, 2017
RAJIB LUNTHANI ALIAS RAJIB LONGTHULU Vs. STATE OF ASSAM
January 30, 2017
RAJIV MUKTIAR Vs. STATE OF ASSAM
November 2, 2017
RAJU DEY @ UDAY DEY Vs. STATE OF ASSAM
December 1, 2017
RAJU SARKAR Vs. SABITA SARKAR
September 6, 2017
RAJU SAWTAL @ CHOWTAL Vs. THE STATE OF ASSAM
February 21, 2017
RAM KRISHNA CHOUHAN Vs. STATE OF ASSAM
June 22, 2017
RAM MILAN, SON OF LATE GHINAHOO YADAV Vs. THE UNION OF INDIA
July 25, 2017
RAM NARAYAN SHARMA Vs. STATE OF ASSAM
November 30, 2017
RAM PRASAD BANERJEE Vs. NITIKONA CHOUDHURY
October 24, 2017
RAM PUNIT SINGH Vs. PRADIP KUMAR PAUL
August 22, 2017
RAM RAO SINGH Vs. LEGAL HEIRS SMT. RIKUMONI BORKAKOTY
November 16, 2017
RAMAVATAR SAHANI Vs. STATE OF ASSAM
July 19, 2017
RAMAWATAR AGARWALLA Vs. LAXMAN PRASAD AGARWALLA
August 14, 2017
RAMENDRA KUMAR Vs. STATE OF ASSAM
May 29, 2017
RAMESH GOSWAMI Vs. THE STATE OF ASSAM AND OTHERS
February 23, 2017
RAMESH KAKATI Vs. STATE OF ASSAM AND OTHERS
November 28, 2017
RAMJI SINGH Vs. ASMI COMMERCIALS PVT. LTD.
August 16, 2017
RANAJIT KUMAR SAHA Vs. UNION OF INDIA
February 10, 2017
RANGAGORAH FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. STATE OF ASSAM
January 6, 2017
RANGMALA ROY NATH Vs. STATE OF ASSAM
May 18, 2017
RANJAN KUMAR BARUAH Vs. STATE OF ASSAM
January 19, 2017
RANJANESHWAR ROY CHOUDHURY Vs. STATE OF ASSAM
August 8, 2017
RANJEET KUMAR Vs. STATE OF ASSAM
October 24, 2017
RANJIT KALITA Vs. STATE OF ASSAM
May 22, 2017
RANJIT KALITA S/O LATE DEBEN KALITA Vs. STATE OF ASSAM
June 6, 2017
RANJIT SINGH Vs. STATE OF ASSAM
August 30, 2017
RANJIT TALUKDAR Vs. STATE OF ASSAM
December 8, 2017
RANJU RANI DEB Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
RANTU DAS Vs. RAJESH KUMAR GUPTA
March 29, 2017
RANTU DAS Vs. STATE OF ASSAM
July 6, 2017
RANTU MEDHI Vs. THE STATE OF ASSAM AND OTHERS
June 22, 2017
RASHMINARA BEGUM Vs. UNION OF INDIA
May 22, 2017
RASIDA KHANAM BARBHUIYA Vs. UNION OF INDIA
July 26, 2017
RATAN BISWAS Vs. STATE OF ASSAM
May 30, 2017
RATAN SHARMA Vs. STATE OF ASSAM
December 15, 2017
RATUL GOGOI Vs. STATE OF ASSAM
February 15, 2017
RAZEEV CHOUDHURY @ RAKIB CHOUDHURY Vs. THE STATE OF ASSAM
May 24, 2017
REBA RANI DAS Vs. SAUDAMINI DAS
May 4, 2017
REDAUL HUSSAIN KHAN Vs. NATIONAL INVESTIGATION AGENCY
August 11, 2017
REENA BARO Vs. STATE OF ASSAM
February 8, 2017
REENA HAZARIKA Vs. STATE OF ASSAM
February 9, 2017
REGIONAL MANAGER Vs. RANJIT DAS
December 8, 2017
REJINA BEGUM Vs. STATE OF ASSAM
July 26, 2017
REKHAMONI DEKA Vs. STATE OF ASSAM AND ORS.
November 27, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SANJIB SAIKIA
December 5, 2017
RENU DEVI KUCHERIA Vs. TRAVINI DEVI TEWARI
August 25, 2017
RENUBALA ROY AND OTHERS Vs. BAKUL ROY AND OTHERS
April 27, 2017
RETIRED EMPLOYEES ASSOCIATION OF ASSAM PLANTATION CROPS DEVELOPMENT CORPORATION Vs. STATE OF ASSAM
January 9, 2017
REV THANGLUAIA Vs. SHRI BIMAL GHARTI
October 9, 2017
REZIA BEGUM Vs. NAZIM BANO AHMED
August 8, 2017
RHANLAMO LOTHE AND OTHERS Vs. STATE OF NAGALAND
October 25, 2017
RHINO BAMBOO INDUSTRY Vs. UNION OF INDIA
August 29, 2017
RIKBI TAIPODIA Vs. STATE OF ARUNACHAL PRADESH
October 24, 2017
RINA RANI DEKA Vs. STATE OF ASSAM
April 25, 2017
RINAREKHA MAHANTA Vs. REGIA BEGUM
May 22, 2017
RINCHIN DONDUP ENTERPRISE Vs. STATE OF ARUNACHAL PRADESH
October 25, 2017
RINTU LAHON Vs. SURENDER PRASAD SHAH
July 16, 2017
RITA DAS MOZUMDAR Vs. UNION OF INDIA AND ANR.
March 6, 2017
RITA ROY Vs. ABDUL WAHAB BEPARI
August 18, 2017
ROBIN PHUKAN Vs. THE STATE OF ASSAM
January 18, 2017
ROCKY KALANDI AND ANR. Vs. STATE OF ASSAM
February 6, 2017
RONBIR KAKATI S/O SIVA CHANDRA KAKATI Vs. THE STATE OF ASSAM
May 12, 2017
RONGSENLEMLA AO Vs. STATE OF NAGALAND
May 30, 2017
RONGSENTEMJEN Vs. STATE OF NAGALAND AND OTHERS
August 19, 2017
ROSEMARY ALIAS DZUVICHU Vs. STATE OF NAGALAND AND OTHERS
November 1, 2017
ROSEMARY DZUVICHU Vs. STATE OF NAGALAND
March 9, 2017
RUBINA BIBI Vs. UNION OF INDIA
March 16, 2017
RUBY JAIN Vs. CENTRAL BUREAU OF INVESTIGATION
May 12, 2017
RUKHRIELHOULIE THEPA Vs. STATE OF NAGALAND
June 16, 2017
RUMA BHUYAN Vs. STATE OF ASSAM
January 19, 2017
RUNUMI BEGUM Vs. UNION OF INDIA
May 23, 2017
RUPA PACHANI KALITA Vs. STATE OF ASSAM
September 22, 2017
RUPAN KISHAN Vs. ON THE DEATH OF RESPONDENT NO. 2, FESHA RAM DAS
June 9, 2017
RUSTOM ALI Vs. UNION OF INDIA
June 15, 2017
SABAM NARZARI @ LENGRA @ N SINKHAO Vs. UNION OF INDIA
December 21, 2017
SABIBAR RAHMAN Vs. UNION OF INDIA
May 8, 2017
SABITA BEGUM Vs. STATE OF ASSAM
July 27, 2017
SABYASACHI DUTT (DR.) Vs. SUZANNE FARISHA SYIEM DUTT
November 24, 2017
SACHIN CH. DEKA Vs. STATE OF ASSAM
June 28, 2017
SADAU ASSAM PANCHAYAT CASUAL KARMACHARY SANTHA Vs. STATE OF ASSAM
May 26, 2017
SADDAM HUSSAIN Vs. STATE OF ASSAM AND ANR.
November 30, 2017
SAFIAR RAHMAN Vs. ABU BAKKAR SIDDIQUE
May 31, 2017
SAHABUDDIN AHMED & ANOTHER Vs. THE STATE OF ASSAM AND OTHERS
September 5, 2017
SAHIDUR RAHAMAN LASKAR Vs. MD. ABDUL MOTIN LASKAR
October 25, 2017
SAHIR UDDIN BARBHUIYA Vs. ABDUL MOTIN LASKAR (MD.)
October 25, 2017
SAHJAHAN ALI Vs. STATE OF ASSAM
October 23, 2017
SAINPHA NAYAK @ SAIF Vs. THE STATE OF ASSAM
January 23, 2017
SALAM ALI Vs. STATE OF ASSAM
May 19, 2017
SALEHA BEGUM LASKAR Vs. UNION OF INDIA
April 20, 2017
SAMARENDRA KUMAR DEY Vs. STATE OF ASSAM
May 25, 2017
SAMARU MAJHI Vs. STATE OF ASSAM
February 10, 2017
SAMIN DAS Vs. STATE OF ASSAM
April 7, 2017
SAMSUL ALOM Vs. STATE OF ASSAM
August 14, 2017
SAMSUL HOQUE HAZARIKA Vs. DEATH OF REZAUL KARIM HAZARIKA HIS LEGAL HEIRS
February 6, 2017
SANDIP DAS Vs. JUGAL KISHORE DALMIA
July 20, 2017
SANGRIMAWII Vs. LAI AUTONOMOUS DISTRICT COUNCIL
December 6, 2017
SANGTI PHOM Vs. STATE OF NAGALAND
September 11, 2017
SANGTI PHOM AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
November 23, 2017
SANJIT NAYAK @ SANJIB Vs. STATE OF ASSAM
January 3, 2017
SANJOY CHOUDHURY Vs. STATE OF ASSAM
April 27, 2017
SANJOY KUMAR JAIN Vs. RENU SAHARIA
August 21, 2017
SANKAR GOGOI Vs. SAZEDA AHMED HAZARIKA
April 20, 2017
SANKAR PATRA Vs. STATE OF ASSAM
December 21, 2017
SANKARACHARYA BARUAH Vs. INDIAN OIL CORPORATION LTD.
February 9, 2017
SANTANA KAR (DEB) AND ANR. Vs. BADAL PALIT AND ORS.
March 29, 2017
SANTESWAR ADHIKARY Vs. STATE OF ASSAM
February 14, 2017
SANTI BALA DAS Vs. GENERAL MANAGER N.F. RAILWAY
November 21, 2017
SANTI MISHRA Vs. NATIONAL INSURANCE COMPANY LIMITED
December 1, 2017
SANTI RAM ROY Vs. STATE OF ASSAM
April 26, 2017
SANTOSH DAS Vs. UNION OF INDIA
April 3, 2017
SARADA PRASAD, IPC(RETD.) Vs. STATE OF ASSAM
September 19, 2017
SARAF PROJECTS PRIVATE LTD. Vs. INDIAN OVERSEAS BANK & OTHERS
May 29, 2017
SARBANANDA MALI Vs. STATE OF ASSAM
September 19, 2017
SARU SHEIKH Vs. THE UNION OF INDIA & ORS.
May 8, 2017
SASHI TALUKDAR (DEVI) Vs. STATE OF ASSAM
July 17, 2017
SATISH KUMAR KALRA Vs. CENTRAL BUREAU OF INVESTIGATION
February 3, 2017
SATYENDRA KUMAR DUTTA Vs. THE STATE OF ASSAM
August 25, 2017
SAUDAU ASSAM PANCHAYAT CASUAL KARMACHARY SANTHA Vs. STATE OF ASSAM
June 12, 2017
SAYADA HASINA BEGUM Vs. SAYAD FAIRUL ALI AND ORS.
July 10, 2017
SAYEDA ARIFA HAQUE SULTAN Vs. SYED NILUFA BEGUM RAHMAN
August 10, 2017
SAYEDA RUBIA BEGUM (MUSTT) AND ANOTHER Vs. DASARATH PRASAD
August 4, 2017
SH ZORAMMAWIA Vs. STATE OF MIZORAM
December 8, 2017
SH. ABDUL JALIL AHMED @ GOLI Vs. STATE OF MIZORAM
February 3, 2017
SH. BEIHAI HLYCHHO Vs. STATE OF MIZORAM
December 1, 2017
SH. C. MALSAWMZUALA (C\63) Vs. STATE OF MIZORAM
April 24, 2017
SH. C. ROPIANGA Vs. STATE OF MIZORAM
June 23, 2017
SH. CHAHLU AND ORS. Vs. THE CHIEF EXECUTIVE MEMBER, MARA AUTONOMOUS DISTRICT COUNCIL, SIAHA, MIZORAM AND ORS.
July 31, 2017
SH. CHITRA KUMAR CHAKMA Vs. STATE OF MIZORAM AND ORS.
October 12, 2017
SH. GREGORY VANLALFINGA Vs. SMT. LALBIAKTLUANGI D/O C. MALSAWMI
June 28, 2017
SH. H.S. ZASANGA Vs. STATE OF MIZORAM AND 4 OTHERS
July 13, 2017
SH. J. LALDUHZUALA & 3 ORS. Vs. STATE OF MIZORAM AND ORS.
November 13, 2017
SH. JAMES ISAKA Vs. STATE OF MIZORAM AND ANR.
March 10, 2017
SH. K. HEMA AND 22 OTHERS Vs. THE STATE OF MIZORAM AND 4 OTHERS
July 4, 2017
SH. K.C. LALFALA Vs. STATE OF MIZORAM
September 21, 2017
SH. L.C. KAPTHANGA S/O NIDULA (L) Vs. STATE OF MIZORAM
July 3, 2017
SH. L.T. VULMAWIA Vs. STATE OF MIZORAM & ANR.
March 7, 2017
SH. LAITHUAMA AND ORS. Vs. THE STATE OF MIZORAM
August 2, 2017
SH. LALBIAKFELA AND ORS. Vs. THE STATE OF MIZORAM
June 16, 2017
SH. LALCHHANDAMA Vs. STATE OF MIZORAM
September 19, 2017
SH. LALDINTLUANGA INDUSTRIAL PROMOTION OFFICER DIC Vs. THE STATE OF MIZORAM
August 3, 2017
SH. LALFAKAWMA Vs. THE STATE OF MIZORAM
July 14, 2017
SH. LALFAKAWMA Vs. STATE OF MIZORAM
June 16, 2017
SH. LALHMINGMAWIA Vs. STATE OF MIZORAM
February 3, 2017
SH. LALLAWMAWMA Vs. SH. JOSEPH LALTHAKIMA
September 8, 2017
SH. LALNUNTLUANGA AND ANR. Vs. MIZORAM PUBLIC SERVICE COMMISSION AND OTHERS
November 17, 2017
SH. LALRAMENGA Vs. STATE OF MIZORAM
August 18, 2017
SH. LALRAMMUANA Vs. THE STATE OF MIZORAM
August 2, 2017
SH. LALREMTHANGA Vs. STATE OF MIZORAM
April 4, 2017
SH. LALRINAWMA Vs. GENERAL MANAGER, N.F. RAILWAY, MALIGAON, GUWAHATI AND ORS.
November 8, 2017
SH. LALRINLIANA, ASSISTANT AUDITOR, CHIEF CONTROLLER OF ACCOUNTANTS OFFICE, AIZAWL AND ORS. Vs. THE STATE OF MIZORAM
June 16, 2017
SH. LALROSANGA Vs. STATE OF MIZORAM AND ORS.
May 26, 2017
SH. LALTHANGA ROYTE Vs. STATE OF MIZORAM
March 15, 2017
SH. LALTHAWMMAWIA Vs. STATE OF MIZORAM
June 16, 2017
SH. LALVANNEIHA Vs. STATE OF MIZORAM
May 12, 2017
SH. LAWMKIMA Vs. STATE OF MIZORAM
March 9, 2017
SH. LOCHIRAM REANG Vs. STATE OF MIZORAM
February 2, 2017
SH. NIKIAUVA Vs. MARA AUTONOMOUS DISTRICT COUNCIL
July 13, 2017
SH. P.C. ZAKHUMA Vs. SMT. A. LALTHATHANGI
April 5, 2017
SH. P.C. ZAKHUMA Vs. SMT. A. LALTHATHANGI
April 11, 2017
SH. R. LALTHANZUAVA AND 87 OTHERS Vs. UNION OF INDIA AND 6 OTHERS
November 15, 2017
SH. R.K. BAWNGA Vs. DISTRICT COLLECTOR, KOLASIB AND ORS.
March 8, 2017
SH. ROSIAMA Vs. STATE OF MIZORAM AND ORS.
November 14, 2017
SH. RUNROTHANGA Vs. STATE OF MIZORAM AND ORS.
April 25, 2017
SH. SANGTHANGA Vs. C. LALMALSAWMI
September 8, 2017
SH. T. THANGZAGIN Vs. STATE OF MIZORAM AND ORS.
June 1, 2017
SH. VAILIANA Vs. STATE OF MIZORAM
September 22, 2017
SH. VANLALCHHANA Vs. STATE OF MIZORAM
September 7, 2017
SH. ZONUNMAWIA Vs. THE STATE OF MIZORAM
October 20, 2017
SH. ZOSANGLIANA Vs. STATE OF MIZORAM
April 6, 2017
SH.H. LALROPIANGA Vs. MIZORAM UNIVERSITY
November 10, 2017
SHAHINA BILKIS Vs. STATE OF ASSAM
December 14, 2017
SHANKAR CHANDRA DEB Vs. UNION OF INDIA
September 12, 2017
SHANKAR NARAYAN GHOSH Vs. OIL & NATURAL GAS CORPORATION LTD.
November 9, 2017
SHEPALI RANI SEAL Vs. ABDUL MOTIN SHEIKH
May 30, 2017
SHIBANI KAR Vs. STATE OF ASSAM
January 20, 2017
SHILPA AGARWALLA Vs. NAVEEN TAYAL
August 2, 2017
SHIR INDRESWAR BORAHS/OSRI GULAP CHANDRA BORAH Vs. THE STATE OF ASSAM
May 25, 2017
SHIV CHARAN TALUKDAR Vs. STATE OF ASSAM
July 18, 2017
SHIYAB UDDIN Vs. STATE OF ASSAM
July 6, 2017
SHRI ASHOK KUMAR DEB PURKAYASTHA S/O LATE JITENDRA CHANDRA DEB PURKAYASTHA AND OTHERS Vs. MUSTT. RAHENA BEGUM
May 18, 2017
SHRI BIKROM SINGHA LAHKAR AND ANOTHER Vs. THE STATE OF ASSAM AND 4 OTHERS
April 4, 2017
SHRI BIMAL KUTUM, BECHAMARA HIGH SCHOOL Vs. THE STATE OF ASSAM
January 2, 2017
SHRI BINYA RONYA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
June 9, 2017
SHRI DEBANANDA ROY Vs. THE STATE OF ASSAM AND 5 OTHERS
September 14, 2017
SHRI DEBO KANTO BORUAH Vs. THE STATE OF ASSAM AND OTHERS
April 28, 2017
SHRI DILIP KUMAR MAJUMDAR AND ANOTHER Vs. ASSAM POWER GENERATION CORPORATION LTD. AND OTHERS
November 20, 2017
SHRI HIRAMOHAN DOLEY Vs. THE STATE OF ASSAM 4 OTHERS
February 13, 2017
SHRI JATINDRA NATH BARMAN S/O LATE BAHIRAM BARMAN Vs. THE UNION OF INDIA
February 21, 2017
SHRI KESIAGA KAMLAK Vs. THE STATE OF NAGALAND AND OTHERS
June 12, 2017
SHRI KRISHNA KUMAR SHARMA Vs. STATE OF ASSAM
February 14, 2017
SHRI LAKHI SAIKIA Vs. STATE OF ASSAM
August 3, 2017
SHRI LALHMANGAIHSANGA Vs. STATE OF MIZORAM
August 18, 2017
SHRI LALRUATKIMA AND ORS. Vs. STATE OF MIZORAM
May 24, 2017
SHRI LALTANPUIA Vs. THE STATE OF MIZORAM
November 3, 2017
SHRI LALTHANMAWIA Vs. UNION OF INDIA AND ORS.
May 11, 2017
SHRI MOATEMJEN LKR Vs. NAGALAND PUBLIC SERVICE COMMISSION
September 4, 2017
SHRI MOATEMSU Vs. THE STATE OF NAGALAND AND OTHERS
May 17, 2017
SHRI MRIDUL DAS Vs. STATE OF ASSAM
September 1, 2017
SHRI NETRA MOHAN SAIKIA AND OTHERS Vs. THE INDIAN OIL CORPORATION LTD.
September 22, 2017
SHRI NIRMAL KAKATI Vs. STATE OF ASSAM
July 11, 2017
SHRI NRIPEN KALITA Vs. STATE OF ASSAM AND ORS.
May 8, 2017
SHRI PARAMANDNDA THAKURIA AND ORS. Vs. THE STATE OF ASSAM AND 4 ORS.
September 12, 2017
SHRI PAWLZIDINGA Vs. STATE OF MIZORAM
November 9, 2017
SHRI RAJIB DEWRI S/O LATE SARUFUL DEWRI Vs. THE STATE OF ASSAM
June 1, 2017
SHRI RAMEN KALITA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 2, 2017
SHRI RATAN KUMAR SARKAR Vs. THE STATE OF ASSAM AND OTHERS
April 7, 2017
SHRI ROSHAN KUMAR Vs. THE UNION OF INDIA AND OTHERS
June 30, 2017
SHRI SAJU MIA @ ABDUL KARIM Vs. THE STATE OF ASSAM
July 20, 2017
SHRI SANDEEP KR. DHAR AND ANOTHER Vs. MR. SAJID AHMED
June 1, 2017
SHRI SANEO Vs. SHRI KERETHI VERO
July 10, 2017
SHRI SASHI KR. TEA COMPANY PVT. LTD. AND 4 OTHERS Vs. SHRI BASUDEV BAGCHI AND 2 OTHERS
February 22, 2017
SHRI SHEW MANGAL MAHATO S/O LT. SHEW DANI MAHATO Vs. STATE OF ASSAM
September 5, 2017
SHRI SUSHANTA CHANDRA PAUL Vs. THE STATE OF ASSAM AND ANOTHER
November 7, 2017
SHRI TAGRU TARU S/O TAGRU TALO Vs. STATE OF ARUNACHAL PRADESH
January 24, 2017
SHRI TENSIN GOMBU KHRIME & OTHERS Vs. THE STATE OF ARUNACHAL PRADESH & OTHERS
June 13, 2017
SHRI VINOD KUMAR @ BINOD KUMAR S/O LATE JAGDEO THAKUR Vs. THE STATE OF ASSAM
May 23, 2017
SHRI. ACHANGLUM TALYU AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
June 12, 2017
SHRI. BAJUM TABA Vs. SRI. BITTEM DARANG AND OTHERS
May 17, 2017
SHRI. BAR TATUM AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 1, 2017
SHRI. C. LOWANG AND OTHERS Vs. SHRI. TONGAM ANGH AND OTHERS
August 19, 2017
SHRI. DHAL KUMAR CHAKMA AND ORS. Vs. THE CHAKMA AUTONOMOUS DISTRICT COUNCIL AND ORS.
November 17, 2017
SHRI. JAI PRAKASH MISHRA Vs. THE UNION OF INDIA AND OTHERS
February 27, 2017
SHRI. JUMTUM TATO Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
April 19, 2017
SHRI. KAJILAL SHARMA Vs. THE STATE OF NAGALAND
August 2, 2017
SHRI. LALIT KUMAR SINGH Vs. THE ARUNACHAL PRADESH RURAL BANK AND OTHERS
April 21, 2017
SHRI. LALREMRUATA S/O R. MANKIMA Vs. THE STATE OF MIZORAM
June 23, 2017
SHRI. LHOUVITSO ZHALE Vs. SHRI. SAZOLIE ANGAMI
June 1, 2017
SHRI. LUKCHAM LOMI Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 18, 2017
SHRI. MENGUTUO KENSE, OFFICE PEON, FINANCE BUDGET, FINANCE DEPARTMENT, NAGALAND, KOHIMA. MOBILE NO. 9856467989 & ORS. Vs. THE STATE OF NAGALAND
May 11, 2017
SHRI. MHABEMO @ MHONBEMO Vs. THE STATE OF NAGALAND
June 15, 2017
SHRI. MILAI WONGSU AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
March 27, 2017
SHRI. NANU TELT Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
April 21, 2017
SHRI. NEIPHRELIE, S/O LATE ZAKIE MECHULHO Vs. SHRI. S.D. ANGAMI, S/O/ LT. NEI-O
April 3, 2017
SHRI. OBIT DAI Vs. SHRI. OJING DAI
June 7, 2017
SHRI. PAKSING MAILING Vs. SMTI. RUBU MEENA
November 10, 2017
SHRI. RABINDRA NATH KALITA AND OTHERS Vs. STATE OF ASSAM AND OTHERS
October 24, 2017
SHRI. RANA NGADONG Vs. THE STATE OF ARUNACHAL PRADESH
May 11, 2017
SHRI. SABU KEHIE S/O LATE KEZEU KEHIE Vs. SHRI. SESEI (DECEASED)
May 2, 2017
SHRI. TAKAR MARA Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
April 19, 2017
SHUBHAM KUMAR VERMA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SHURZAT ALI AHMED Vs. STATE OF ASSAM AND OTHERS
January 11, 2017
SHYAMAL DAS Vs. STATE OF ASSAM
February 3, 2017
SHYAMAL SARMAH Vs. RAMEN SARMAH
January 7, 2017
SHYAMLENDU DEB Vs. STATE OF ASSAM
May 17, 2017
SIBA PRASAD GHOSH Vs. MRS. ANIMA NEOG
June 21, 2017
SIBU DAS Vs. STATE OF ASSAM
January 24, 2017
SIDDEQUE AHMED Vs. SHAH SYED A. RAHMAN
May 9, 2017
SIDDHARTHA SAHA AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
January 31, 2017
SIDDHARTHA SANKAR DEY Vs. THE INDIAN RED CROSS SOCIETY
June 8, 2017
SIKAN DEWRY Vs. UNION OF INDIA AND ORS.
September 12, 2017
SILVER DROP FOOD AND BEVERAGES PVT. LTD. Vs. STATE OF ASSAM
May 25, 2017
SIPRA DAS Vs. STATE OF ASSAM
April 25, 2017
SIPU SIYOM CONTROL COMMITTEE (SSCC) Vs. GIDAISHI CONTROL COMMITTEE (GICC)
January 17, 2017
SIRAJ UDDIN BORBHUIYA Vs. STATE OF ASSAM
November 1, 2017
SIRAJ UDDIN LASKAR Vs. STATE OF ASSAM
July 18, 2017
SIRAJUL ISLAM (MD.) Vs. STATE OF ASSAM
January 23, 2017
SISIR KUMAR SAHA @ SISIR SAHA Vs. SAPATGRAM TOWN COMMITTEE
February 9, 2017
SITARAM TANTI Vs. THE STATE OF ASSAM
September 16, 2017
SIW PRASAD GOWALA Vs. STATE OF ASSAM
April 26, 2017
SLT INFRACON PVT. LTD. Vs. UNION OF INDIA
September 7, 2017
SMT. ANIMA RAY Vs. STATE OF ASSAM
July 11, 2017
SMT. C. VANLALCHHUANGI Vs. THE STATE OF MIZORAM
November 16, 2017
SMT. DHAN MAYA RAI Vs. UNION OF INDIA AND ORS.
November 7, 2017
SMT. GITA MUKHERJEE Vs. SMT. PURNIMA MUKHERJEE AND ANOTHER
September 5, 2017
SMT. HILARIA MALONG WIFE OF LATE THOMAS AMSONG Vs. MD. SAJAHAN ALI SON OF MD. ABDUL KHALEK
August 11, 2017
SMT. ISRAELI W/O LALTANPUIA (L) Vs. THE STATE OF MIZORAM
July 14, 2017
SMT. J. SANGPUII W/O SH. H. HAUTHUAMA Vs. STATE OF MIZORAM
February 3, 2017
SMT. K.C. LALCHUAILOVI D/O K.C. KHAMTUALA (L) Vs. SH. H. SANGCHHUNGA S/O K.C. LIANKIMI (L)
March 1, 2017
SMT. KAUSHALYA CHOUDHURY Vs. BRANCH MANAGER, NATIONAL INSURANCE CO. LTD. AND ANOTHER
October 24, 2017
SMT. KUNTI CHOUDHURY AND ANOTHER Vs. SRI. NITAI PATRA AND ANOTHER
April 20, 2017
SMT. LALHLIMPUII Vs. STATE OF MIZORAM AND OTHERS
July 12, 2017
SMT. LALNUNPUII RENTHLEI Vs. THE STATE OF MIZORAM
June 6, 2017
SMT. LALNUNTHARI Vs. SMT. LALHMACHHUANI AND ORS.
April 26, 2017
SMT. LALRINCHHANI AND ANOTHER Vs. STATE OF MIZORAM AND 6 OTHERS
October 11, 2017
SMT. LALRINTLUANGI Vs. LALBIAKSANGI AND ORS.
March 7, 2017
SMT. LALTHIANGHLIMI Vs. THE STATE OF MIZORAM AND ORS.
June 23, 2017
SMT. MAHAMAYA NATH Vs. THE ORIENTAL INSURANCE COMPANY AND OTHER
August 2, 2017
SMT. MANGI DEVI SURANA Vs. THE DEBTS RECOVERY TRIBUNAL, GUWAHATI AND ANOTHER
July 19, 2017
SMT. NOMALI BORO W/O LATE SUNANDA RAM BORO Vs. THE STATE OF ASSAM
April 20, 2017
SMT. P.C. ZODINTLUANGI AND ORS. Vs. STATE OF MIZORAM AND ORS.
October 20, 2017
SMT. RENU BORO AND 3 ORS. Vs. THE STATE OF ASSAM AND ORS.
August 4, 2017
SMT. RUPAM KUMARI SHAH W/O AMIT SHAH Vs. SRI AMIT SHAH S/O SRI SURENDRA PRASAD SHAH
October 24, 2017
SMT. SADHANA PEGU D/O SRI MOHENDRA NATH PEGU Vs. STATE OF ASSAM
September 7, 2017
SMT. SAIKHUMI Vs. STATE OF MIZORAM
May 2, 2017
SMT. SUBARNA BHATTACHARJEE Vs. SRI SIDDARTHA BISWAS
September 12, 2017
SMT. SUNITA GUPTA Vs. RAHESH SAHU
October 23, 2017
SMTI ANITA BAISHYA Vs. SRI RAJESH TALUKDAR
August 17, 2017
SMTI AOWARA BEGUM Vs. THE STATE OF ASSAM AND OTHERS
May 11, 2017
SMTI BIMALA BORDOLOI Vs. SRI SRIKANTA BORDOLOI AND OTHERS
March 8, 2017
SMTI BITUMANI DEVI Vs. STATE OF ASSAM
May 18, 2017
SMTI BOGI BORA & ORS. Vs. SRI BINESWAR BORA & ORS.
July 11, 2017
SMTI DIPTI DAS W/O. SHRI DILIP DAS Vs. THE STATE OF ASSAM AND ORS
September 5, 2017
SMTI GITANJALI BORA DEKA, WIFE OF SRI DILIP KUMAR DEKA Vs. THE STATE OF ASSAM
June 6, 2017
SMTI JHARNA DAS W/O SANKAR DAS Vs. THE STATE OF ASSAM AND ANOTHER
March 22, 2017
SMTI JHUMKI ROY Vs. SANJAY ROY
November 6, 2017
SMTI KABERI CHOUDHURY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 8, 2017
SMTI LANUTOLA Vs. THE STATE OF NAGALAND
June 12, 2017
SMTI MAHASWETA CHAKRABORTY AND ANOTHER Vs. STATE OF ASSAM AND OTHERS
December 13, 2017
SMTI MOROMI DUTTA AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 21, 2017
SMTI NANDITA BHATTACHARJEE Vs. MONOJIT BHATTACHARJEE
November 23, 2017
SMTI PADMINI SINGH AND OTHERS Vs. STATE OF ASSAM AND OTHERS
November 24, 2017
SMTI PUSPA MAHESWARI Vs. UNITED INDIA INSURANCE COMPANY LTD
September 8, 2017
SMTI RANU LAHKAR THAKURIA Vs. THE STATE OF ASSAM AND OTHERS
June 21, 2017
SMTI RITA GHOSH AND OTHERS Vs. M/S SHREE KRISHNA FOOD PRODUCTS AND OTHERS
August 24, 2017
SMTI S. CHONGJI PHOM Vs. THE STATE OF NAGALAND AND OTHERS
May 25, 2017
SMTI SEEMA DAS Vs. NORTH CACHAR HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS.
July 25, 2017
SMTI WEPRETSO-U THERIE Vs. THE STATE OF NAGALAND
March 23, 2017
SMTI. AYITA BEGUM CHAUDHURY Vs. SRI KUMAR KANTI SINHA
June 19, 2017
SMTI. BANDANA DAS Vs. RAMAI DAS
November 10, 2017
SMTI. GLORIA DOLMA (VICTIM) Vs. SHRI. SAMRAT (CONSTABLE/DRIVER) S/O BIDYA SAGAR M.T. BRANCH ATTACHED TO PHQ
February 8, 2017
SMTI. ILA KALITA AND OTHERS Vs. SRI. UDDHAB CHANDRA KALITA
May 30, 2017
SMTI. KALPANA RABHA AND OTHERS Vs. SMTI. TAJO RABAH
April 3, 2017
SMTI. LIMASENLA AO W/O LATE B.S. SHARMA Vs. SHRI. ARUN METHA HUSBAND OF LATE RITIKHA METHA
May 24, 2017
SMTI. MANJU DEKA Vs. THE STATE OF ASSAM AND OTHERS
August 29, 2017
SMTI. MEGORIANO N. IRALU SR. LECTURER Vs. SMTI. LICHUMBENI KIKON W/O. ER. MYAMO JAMI. LECTURER
May 22, 2017
SMTI. NUNGSHILA AND OTHERS Vs. THE STATE OF NAGALAND
May 19, 2017
SMTI. PALASHI MAZUMDAR Vs. STATE OF ASSAM AND OTHERS
November 14, 2017
SMTI. RINA BURAGOHAIN Vs. THE ASSAM BOARD OF REVENUE AT GUWAHATI
August 8, 2017
SMTI. RITA BHUMIJ @ RINA W/O LATE AJAY BHUMIJI Vs. MANAGEMENT OF THE HATHIKULI TEA ESTATE
March 7, 2017
SMTI. RUPJYOTI BHARALI BARUAH Vs. THE STATE OF ASSAM AND OTHERS
October 31, 2017
SMTI. SUNANDA SINGH AND OTHERS Vs. SRI. RASARAJ SINGH @ SUNAI SINGH
March 21, 2017
SMTI. SUNGMO CHANG Vs. THE STATE OF NAGALAND
May 9, 2017
SMTI. YURA YALLONG Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
March 27, 2017
SOFIOR RAHMAN Vs. UNION OF INDIA
September 6, 2017
SOFIUR RAHMAN (MD.) Vs. STATE OF ASSAM
January 10, 2017
SONGYUSANG Vs. TEMJENKABA OZUKUM
July 24, 2017
SONITPUR SOLVEX LTD REPRESENTED BY PRAKASH CH Vs. STATE OF ASSAM
December 19, 2017
SONSENI BIBI Vs. LEGAL HEIRS OF BABUL BORO
August 8, 2017
SONTOSH KUMAR AGARWALLA Vs. UNION OF INDIA
May 18, 2017
SPREEHA GOGOI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SREE KISHAN SARADA COLLEGE Vs. MD. NAZRUL HAQUE MAZERBHUIYA AND OTHERS
March 2, 2017
SRI AJOY BORA @ DAS Vs. STATE OF ASSAM AND ANOTHER
July 24, 2017
SRI AMAR NATH HAJONG Vs. THE STATE OF ASSAM AND OTHERS
February 15, 2017
SRI AMARTYA SARKAR Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI AMIT KUMAR BHAJANKA Vs. SRI SHANKAR LAL BHAJANKA
January 30, 2017
SRI AMRITJYOTI DUARAH SON OF SRI SAHADEV DUARAH Vs. ALAKA DUARAH W/O SRI AMRITJYOTI DUARAH C/O LAKHIDHAR SAIKIA
June 2, 2017
SRI ANIL KUMAR AGARWAL Vs. THE STATE OF ASSAM
November 7, 2017
SRI ANURAG HEMANI Vs. STATE OF ASSAM AND OTHERS
August 25, 2017
SRI ASHIM SAIKIA Vs. STATE OF ASSAM
May 2, 2017
SRI ASHISH KAIRI Vs. STATE OF ASSAM
September 4, 2017
SRI ASHISH KUMAR DUTTA S/O LATE SUDHIN KUMAR DUTTA Vs. STATE OF ASSAM
September 7, 2017
SRI ASHIT DEY SARKAR Vs. SRI SUNIL KUMAR DUTTA
March 23, 2017
SRI BENU KALITA Vs. STATE OF ASSAM
September 4, 2017
SRI BHABAKANTA GAYAN, S/O LATE GOPAL Vs. THE STATE BANK OF INDIA
August 1, 2017
SRI BHAGWAN DAS DAMANI PROPRIETOR M/S DAMANI MEDICAL STORES GUWAHATI ROLLER FLOUR MILL, CHRISTAN BASTI, GUWAHATI Vs. SRI SACHIN SARKAR, PROPRIETOR OF M/S PHARMATECH INDIA, MAHAL
January 11, 2017
SRI BHUPEN TALUKDAR Vs. THE STATE OF ASSAM AND OTHERS
May 12, 2017
SRI BIJU PHUKAN BARUAH Vs. THE STATE OF ASSAM AND OTHERS
October 27, 2017
SRI BIMAL CH DAS AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 9, 2017
SRI BIPUL CHANDRA BARMAN Vs. THE STATE OF ASSAM AND OTHERS
February 7, 2017
SRI BIRESWAR DEV Vs. THE STATE OF ASSAM AND OTHERS
August 28, 2017
SRI CHANDAN KUMAR SARKAR Vs. SRI NIRMALENDU BANIKYA
September 15, 2017
SRI CHITTARANJAN DASH CHIEF MANAGER (FINANCE & ACCOUNTS) Vs. OIL INDIA LIMITED
February 21, 2017
SRI DEBAJIT BORAH Vs. THE STATE OF ASSAM AND OTHERS
August 28, 2017
SRI DEEPAK DAS Vs. THE STATE OF ASSAM AND ORS.
July 27, 2017
SRI DEEPANKAR KAKATI Vs. THE STATE OF ASSAM AND ORS.
July 27, 2017
SRI DHIREN BHARALI AND ANOTHER Vs. STATE OF ASSAM
May 15, 2017
SRI DHIREN SARMA Vs. THE STATE OF ASSAM AND OTHERS
July 25, 2017
SRI DILIP KUMAR GHOSH Vs. SRI RAVINDRA DEB AND ANOTHERS
May 3, 2017
SRI DINARAM BOR Vs. STATE OF ASSAM
July 14, 2017
SRI DINESH CHANDRA DEKA Vs. INDUSTRIAL CO-OPERATIVE BANK LTD.
August 4, 2017
SRI DIPANKAR GHOSH Vs. THE STATE OF ASSAM AND OTHERS
March 24, 2017
SRI DIPU BORA Vs. STATE OF ASSAM AND OTHERS
November 14, 2017
SRI DULAL BHOWMICKS/OSRI SAILENDRA BHOWMICK Vs. THE STATE OF ASSAM
May 29, 2017
SRI GANESH DAS Vs. SRI BHASKAR DEB AND OTHERS
June 19, 2017
SRI GOURA RUDRA PAUL Vs. THE STATE OF ASSAM AND OTHERS
January 27, 2017
SRI HARI DAYAL PAUL AND OTHERS Vs. SRI PRADIP KUMAR LAHKAR AND OTHERS
March 20, 2017
SRI HARI PRAKASH Vs. THE UNION OF INDIA AND OTHERS
July 27, 2017
SRI HIMADRI SHEKHAR BHATTACHARJEE Vs. THE PUNJAB NATIONAL BANK & 3 OTHERS
November 16, 2017
SRI HIMASNATA HAZARIKA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI JANEKI NATH SAIKIA & OTHERS Vs. SMT. KALPANA SAIKIA & OTHERS
March 23, 2017
SRI JASPER GENGMEI Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI JAYANTA PAUL Vs. SMT. RUMI DEY
July 11, 2017
SRI JITEN BARMAN AND OTHERS Vs. SRI DIBAKAR BARMAN
July 27, 2017
SRI JITU PHUKAN AND OTHERS Vs. STATE OF ASSAM
August 22, 2017
SRI JONAS BHODRA Vs. THE STATE OF ASSAM
October 24, 2017
SRI KAARANJIT MUSHAHARY Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI KIRAN KHAKLARY AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 8, 2017
SRI KULADHAR DEKA Vs. SRI BRIGHU NANDAM GOPE
April 28, 2017
SRI KUNJA MAHAN BARMAN Vs. THE UNION OF INDIA AND OTHERS
August 10, 2017
SRI LAKHAN DEKA Vs. STATE OF ASSAM
July 11, 2017
SRI LAKHI MURMUR Vs. THE STATE OF ASSAM
July 20, 2017
SRI MADHAB KAKOTY Vs. SMTI. SANCHARI URANG @ SOMARI URANG AND 6 OTHERS
April 17, 2017
SRI MILON BORA Vs. STATE OF ASSAM
September 5, 2017
SRI MUCHI RAI Vs. ASSAM ROOFING LTD.
March 20, 2017
SRI NABA KUMAR DEKA BARUAH Vs. THE STATE OF ASSAM AND ORS.
April 3, 2017
SRI NABAJYOTI SAIKIA SON OF LATE BHOLARAM SAIKIA Vs. SMTI. ANU KUMARI GOGOI SAIKIA D/O LATE BHADRESWAR GOGOI BONGAL GAON
June 15, 2017
SRI NABEEN KUMAR CHOUDHURY Vs. MRS. SIMRAT KAUR PHULL
August 10, 2017
SRI NABIN CHANDRA BACHUBHAI DOSHI @ NABIN BHAI DOSHI Vs. THE STATE OF ASSAM AND OTHERS
August 4, 2017
SRI NIMAI SAHA AND 9 OTHERS Vs. THE UNION OF INDIA AND 4 OTHERS
August 24, 2017
SRI NIRAJ GONJU AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI NITESH GHOSH & ORS Vs. PATIYA DEVI AGARWAL & ORS
December 12, 2017
SRI NITU GOGOI Vs. THE STATE OF ASSAM AND OTHERS
September 4, 2017
SRI NOMAL BORA SON OF LATE ABHIRAM BORA SON OF SRI NOMAL BORA & ORS. Vs. STATE OF ASSAM
August 14, 2017
SRI NRIPEN JYOTI GOGOI, S/0 SRI CHENIRAM GOGOI Vs. THE UNION OF INDIA
May 4, 2017
SRI NRIPENDRA SEAL Vs. THE STATE OF ASSAM AND OTHERS
July 10, 2017
SRI OM PRAKASH JADAV Vs. SRI SONA MIA @ SALIM AHMED
March 21, 2017
SRI PRABIN BORA AND ANOTHER Vs. SRI SRIDEV SHARMA
August 22, 2017
SRI PRABIN MEDHI Vs. THE STATE OF ASSAM AND OTHERS
August 14, 2017
SRI PRADEEP KUMAR DEY AND OTHERS Vs. SRI MUKTARUDDIN AND OTHERS
August 24, 2017
SRI PRADEEP MEHTA Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI PRADYUT BORDOLOI Vs. SRI G.L. AGARWALLA AND OTHERS
August 31, 2017
SRI PRANAB KUMAR SHARMA Vs. MRS. RABIA AHMED AND ANR.
March 17, 2017
SRI PRANGOPAL DAS AND 19 OTHERS Vs. THE STATE OF ASSAM AND OTHERS
August 17, 2017
SRI PRATUL SARMA & 13 OTHERS Vs. THE STATE OF ASSAM & 5 OTHERS
January 24, 2017
SRI PULAK GOSWAMI AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
July 10, 2017
SRI PULIN DAS KAKATI Vs. SRI RANAJIT KAKATI
May 11, 2017
SRI RAJ KUMAR AGARWAL Vs. SMT. ANU SINGHANIA AND ANOTHER
July 25, 2017
SRI RAJDEEP GHOSH Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI RAJEN GOHAIN Vs. RAKIBUL HUSSAIN
October 24, 2017
SRI RAJESH KUMAR PRASAD Vs. SMTI. SABITA KUMARI
May 30, 2017
SRI RAM CHANDRA Vs. STATE OF ASSAM
September 8, 2017
SRI RAM CHARAN BHUYAN Vs. STATE OF ASSAM
April 18, 2017
SRI RAM KUMAR MAHATOO Vs. SRI RAJ KUMAR MAHATOO
August 1, 2017
SRI RANJAN DAS Vs. STATE OF ASSAM
August 16, 2017
SRI RANJAN KR. PATHAK, S/O LATE KAMESWAR PATHAK Vs. SMTI. JAYANTIPRIYA PATHAK, W/O SRI RANJAN KR. PATHAK
August 24, 2017
SRI RINTU LAHON Vs. SRI SURENDER PRASAD SHAH @ KANU AND OTHERS
June 16, 2017
SRI RUPAK MAHANTAS/OLATE RATANPATI MAHANTA Vs. SMT. HEMA PRAVA DEVI
February 22, 2017
SRI RUPAM KUMAR NEOG Vs. STATE OF ASSAM
November 13, 2017
SRI RUPEN KURMI Vs. THE STATE OF ASSAM
July 25, 2017
SRI SANDEEP KR. DAS Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI SANJEEV RANJAN Vs. UNION OF INDIA
March 14, 2017
SRI SANJIB PATHAK AND OTHERS Vs. THE GAUHATI HIGH COURT AND OTHERS
June 1, 2017
SRI SANKAR PRASAD DEY Vs. STATE OF ASSAM
April 27, 2017
SRI SANKAR ROY Vs. THE STATE OF ASSAM AND OTHERS
August 8, 2017
SRI SANWARMAL AGARWALLA SON OF LATE CHETRAM AGARWALLA Vs. STATE OF ASSAM
August 4, 2017
SRI SARDHAN TERON Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI SARUDHAN ALIAS KH Vs. SRI DEBESWAR BORA
June 23, 2017
SRI SAURAV SARMAH RAJGURU Vs. SRI BIPUL BHUSAN BORTHAKUR
June 21, 2017
SRI SEKHAR KANTI SARKAR Vs. THE STATE OF ASSAM AND OTHERS
June 9, 2017
SRI SIDDHARTH GURUNG Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI SORU KALITA VILLAGE Vs. STATE OF ASSAM
August 1, 2017
SRI SUBIR KUMAR DEY Vs. SRIMATI JAYA DEY @ JOYA MAHAJAN AND ANR.
April 25, 2017
SRI SUBROTO CHOUDHURY Vs. THE NATIONAL SMALL INDUSTRIES CORPORATION LIMITED AND OTHERS
July 13, 2017
SRI SUDIP MANDAL Vs. STATE OF ASSAM
May 18, 2017
SRI SUKH SAGAR NAYAK Vs. THE LABOUR COURT AT DIBRUGARH AND ANOTHER
June 8, 2017
SRI SUMAN NAYAK Vs. THE STATE OF ASSAM
December 22, 2017
SRI TARANI SUTRADHAR, S/O LT. PANCHA SUTRADHAR Vs. STATE OF ASSAM AND ANOTHER
August 24, 2017
SRI TAZUDDIN AHMED Vs. STATE OF ASSAM
May 29, 2017
SRI TEJ SINGH MANGLA Vs. UNION OF INDIA
May 11, 2017
SRI TIKENDRA NATH DAS Vs. SRI SONESWAR ROY @ SONTOSH ROY
August 18, 2017
SRI TILAK SARMA Vs. STATE OF ASSAM
November 13, 2017
SRI UMESH BASFOR Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SRI UPENDRA NATH MISRA, SUPERINTENDING SURVEYOR, OC NO.5 PARTY, NEC, SURVEY OF INDIA, SHILLONG Vs. THE UNION OF INDIA, REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF SCIENCE & TECHNOLOGY, TECHNOLOGY BHAWAN, NEW MEHRAULI ROAD, NEW DILHI
January 10, 2017
SRI UTTAM GOWALA S/O LATE LACHMAN GOWALA Vs. STATE OF ASSAM
July 18, 2017
SRI. ANJAN ROY AND OTHERS Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 5, 2017
SRI. ARUP MEGU Vs. MR. ARAK MEGU AND OTHERS
May 18, 2017
SRI. GAJINDRA SINGH Vs. THAWNGNGAM
October 30, 2017
SRI. RATAN SINGH @ MONI SINGH Vs. SRI. RASARAJ SINGH @ SUNAI SINGH
March 21, 2017
SRI. SABITA DEKA Vs. SHRI. BABUL DEKA
September 4, 2017
SRI. SAMSUL HUSSAIN Vs. SRI. RIAZUL HUSSAIN AND ORS.
October 25, 2017
SRI. SANG TASHI AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
May 22, 2017
SRI. YUMLAM TACH AND OTHERS Vs. THE STATE OF ARUNACHAL PRADESH AND OTHERS
April 20, 2017
SRIMATI JULIE KUTUM Vs. MANIK KUTUM
August 1, 2017
STAMP VENDORS ASSOCIATION Vs. STATE OF ASSAM
March 14, 2017
STATE Vs. IN RE. :STATE OF ASSAM
August 17, 2017
STATE BANK OF INDIA Vs. NANI GOPAL PALIT
May 3, 2017
STATE OF ARUNACHAL PRADESH Vs. PATUL CHANDRA DEORI
March 28, 2017
STATE OF ASSAM Vs. TALEB ALI
July 18, 2017
STATE OF ASSAM Vs. M/S. G.H. VIJAPURA & CO.
May 24, 2017
STATE OF ASSAM Vs. SRI UPEN DAS
June 8, 2017
STATE OF ASSAM Vs. SANJAY CHANDRA
October 27, 2017
STATE OF ASSAM Vs. GITA RANI KALITA
April 6, 2017
STATE OF ASSAM Vs. RAJEEV TAKRU & ANR
December 22, 2017
STATE OF ASSAM Vs. SHRI BIMAL KUTUM
January 2, 2017
STATE OF ASSAM Vs. BIRAJ DAS
November 28, 2017
STATE OF ASSAM Vs. ALL ASSAM MIDDLE ENGLISH TEACHERS ASSOCIATION
November 21, 2017
STATE OF ASSAM Vs. HARI NARAYAN SINGH
May 11, 2017
STATE OF ASSAM Vs. BIBEKANANDA TALUKDAR
January 27, 2017
STATE OF ASSAM Vs. RAJEEV TAKRU
December 12, 2017
STATE OF ASSAM Vs. HEBILLA N. SANGMA
July 19, 2017
STATE OF ASSAM Vs. DEBEN THAOSEN SON OF MOGEN THAOSEN
December 6, 2017
STATE OF ASSAM Vs. SMTI. KHOMESWAR PATHAK AND OTHERS
July 27, 2017
STATE OF ASSAM Vs. USHA RANI GOSWAMI
May 16, 2017
STATE OF ASSAM AND ANOTHER Vs. ALL ASSAM SECONDARY ADDITIONAL (CONTRACTUAL)TEACHERS ASSOCIATION AND OTHERS
November 10, 2017
STATE OF MIZORAM Vs. SH. LIANSANGA
August 4, 2017
STATE OF MIZORAM & ORS Vs. LALRAMENGA
February 15, 2017
STATE OF MIZORAM AND OTHERS Vs. SH. H. LALIDINGNGHETA AND OTHERS
November 22, 2017
STATE OF NAGALAND Vs. RIKUMKABA @ RIKUM
October 17, 2017
STATE OF NAGALAND Vs. NOKOSANGLA
June 6, 2017
STATE OF NAGALAND Vs. UMESH SINGH
March 14, 2017
STATE OF TRIPURA Vs. BRAJ MOHAN SINGHA
March 21, 2017
SUB DIVISIONAL WELFARE BOARDS FOR SCHEDULED TRIBES Vs. STATE OF ASSAM
March 9, 2017
SUBHAMAI BORAH Vs. STATE OF ASSAM
June 12, 2017
SUBHASH CH Vs. UNION OF INDIA
December 16, 2017
SUCHITRA KAKOTY Vs. COMMISSION
December 16, 2017
SUDESH NAYAK Vs. STATE OF ASSAM
January 17, 2017
SUDHIR CH. SARMA Vs. THE STATE OF ASSAM AND OTHERS
April 24, 2017
SUDIP CHANDRA NATH Vs. MD. ABDUL MOTIN LASKAR
October 25, 2017
SUGAM PARIVAHAN LTD. Vs. ASSAM BOARD OF REVENUE
January 19, 2017
SUJIT KUMAR PAUL Vs. STATE OF ASSAM
June 21, 2017
SUJIT SARKAR Vs. STATE OF ASSAM
July 27, 2017
SUKHARI RAI Vs. BIRAJ PRANJAL GOGOI
September 15, 2017
SUKHDEV DAS S/O. LATE D. DAS Vs. UNION OF INDIA, REP. BY GENERAL MANAGER,CONSTRUCTION N.F.RAILWAY, GUWAHATI
February 2, 2017
SUMAN BABY JAISWAL Vs. BHARATI INFRATEL LTD.
November 22, 2017
SUMAN NAYAK Vs. STATE OF ASSAM
December 22, 2017
SUNGMO CHANG Vs. STATE OF NAGALAND
November 24, 2017
SUNIL HORIZON @ SUNIL CHANDRA HORIZON Vs. MINOTI DAS AND OTHERS
August 21, 2017
SUNIL KUMAR SETHIA Vs. DEVENDRA KUMAR SETHIA
June 9, 2017
SUNIL MISRA Vs. STATE BANK OF INDIA
October 31, 2017
SUNU DUTTA Vs. THE STATE OF ASSAM
February 9, 2017
SUPER INFRATECH PVT. LTD. Vs. HILL VIEW COALS INDIA PVT. LTD.
September 16, 2017
SUPRABHA BORA Vs. STATE OF ASSAM AND ORS.
March 28, 2017
SURAJ ALI AND OTHERS Vs. STATE OF ASSAM AND OTHERS
January 6, 2017
SURAJIT BHOWMICK Vs. STATE OF ASSAM
June 8, 2017
SURATUN NESSA Vs. STATE OF ASSAM
April 5, 2017
SUREN KHERIA @ NIGONI Vs. STATE OF ASSAM
December 21, 2017
SURUJ ALI & ANR Vs. THE STATE OF ASSAM
December 22, 2017
SUSHANTA BASUMATARY Vs. STATE OF ASSAM
July 10, 2017
SUSHMI BASUMATARY Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
SWAGATADAS Vs. STATE OF ASSAM AND OTHERS
December 21, 2017
SWAPAN CH. DAS AND 4 ORS. Vs. RAMAWATAR AGARWALA AND 13 ORS.
November 7, 2017
SWAPAN DAS Vs. PRADIP KUMAR PAUL
April 26, 2017
SWAPAN KUMAR PAUL Vs. STATE OF ASSAM
January 17, 2017
SWAPAN KUMAR SAHA Vs. SMTI. KALPANA SAHA
August 3, 2017
SWAPNALI DUTTA AND ANOTHER Vs. UNITED INDIA INSURANCE CO. LTD. AND OTHERS
October 23, 2017
SWEETY INFRASTRUCTURE PVT. LTD. Vs. ARUN GOGOI
January 31, 2017
SYED ALTAF HUSSAIN Vs. STATE OF ASSAM
May 19, 2017
SYED ALTAF HUSSAIN AND ORS. Vs. ASSAM BOARD OF REVENUE AND ORS.
December 15, 2017
SYED NAZRUL ISLAM Vs. MUSSTT. ABEDA BEGUM
August 16, 2017
T AND T PROJECTS LTD.(M/S) Vs. STATE OF ARUNACHAL PRADESH
June 21, 2017
T N T ENTERPRISES Vs. STATE OF ARUNACHAL PRADESH,
November 27, 2017
T S ANGAMI Vs. STATE OF NAGALAND AND OTHERS
July 12, 2017
T. YANGER OZUKUM AND OTHERS Vs. STATE OF NAGALAND AND OTHERS
September 15, 2017
T.C.TOK Vs. STATE OF ARUNACHAL PRADESH
September 20, 2017
TAFFAZUL ALI @ BAFARU SEIKH Vs. STATE OF ASSAM
January 17, 2017
TAGAM JENPEN Vs. TAYONG PUNING, (ASM) AND OTHERS
June 12, 2017
TAHIR ALI Vs. STATE OF ASSAM
July 18, 2017
TAKO KADUNG Vs. STATE OF ARUNACHAL PRADESH
September 7, 2017
TAMA FABRICATION WORKS Vs. STATE OF ARUNACHAL PRADESH AND ORS.
August 2, 2017
TAMUR UDDIN Vs. STATE OF ASSAM
August 25, 2017
TANA HARI Vs. NABAM TAKAM
March 30, 2017
TANA MARIAM Vs. STATE OF ARUNACHAL PRADESH
November 29, 2017
TANYA PADUNG Vs. YABI BAGRA
May 8, 2017
TANYA RONYA Vs. STATE OF ARUNACHAL PRADESH AND ORS
December 7, 2017
TAPA NUNGNU Vs. STATE OF ARUNACHAL PRADESH
September 14, 2017
TAPA NUNGNU Vs. STATE OF ARUNACHAL PRADESH
May 2, 2017
TAPASH CHANDRA DAS @ TAPASH DAS Vs. THE STATE OF ASSAM AND 4 OTHERS
November 1, 2017
TAPASH CHANDRA ROY Vs. UNION OF INDIA
May 11, 2017
TAPUJYA @ JAAN Vs. STATE OF ARUNACHAL PRADESH
November 10, 2017
TARA KANTA SAIKIA AND 2 ORS. Vs. STATE OF ASSAM AND 7 ORS.
August 10, 2017
TARANI KANTA PATHAK Vs. STATE OF ASSAM
July 11, 2017
TARINI KANTA BORA Vs. HEM CHANDRA BORA
July 11, 2017
TARUN BORA Vs. STATE OF ASSAM
November 16, 2017
TARUN GOGOI Vs. HIMANTA BISWA SARMA
May 24, 2017
TARUN SAHARIA Vs. BHANDU RAM BORO
November 23, 2017
TASSO GURRO Vs. STATE OF ARUNACHAL PRADESH
September 8, 2017
TATA MOTORS FINANCE LIMITED Vs. THE STATE OF ASSAM & ORS.
July 10, 2017
TECHI TAGI TARA Vs. STATE OF ARUNACHAL PRADESH
August 28, 2017
TEMSULEMBA Vs. STATE OF NAGALAND
June 14, 2017
TETERI DEVI Vs. BHASKAR SAIKIA
November 29, 2017
THANGHMINGLIANI AND OTHERS Vs. STATE OF MIZORAM AND OTHERS
June 23, 2017
THE ASSAM FINANCIAL CORPORATION EMPLOYEES UNION AND OTHERS Vs. THE STATE OF ASSAM AND OTHERS
February 23, 2017
THE ASSAM POWER DISTRIBUTION COMPANY LTD. AND OTHERS Vs. RUHUL AMIN AND OTHERS
November 27, 2017
THE BANK OF BARODA AND OTHERS Vs. SAMIR PAUL AND OTHERS
June 21, 2017
THE BRANCH MANAGER Vs. SHRI. LALRUATSANGA
October 6, 2017
THE BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI ZOHMINGTHANGA, S/O ROSANGA AND ORS.
August 1, 2017
THE CHAIRMAN ZORAM INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. MR. BEIZICHHUA HLYCHHO AND ORS.
July 13, 2017
THE CO Vs. THE STATE OF ASSAM
February 9, 2017
THE GREEN VIEW TEA & INDUSTRIES Vs. THE STATE OF ASSAM
January 10, 2017
THE INSTITUTE OF INDIAN TECHNOLOGY Vs. ARUN CHANDRA DEKA AND OTHERS
October 23, 2017
THE JANG LARGE SIZED MULTIPURPOSE CO Vs. THE UNION OF INDIA AND OTHERS
July 7, 2017
THE MANAGER, KACHARIGAON TEA ESTATE P.O. RANGAPARA, DISTRICT Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION, ZONE
March 17, 2017
THE NATIONAL INSURANCE COMPANY LIMITED Vs. SMTI MALSAWMI AND OTHERS
August 2, 2017
THE NATIONAL INSURANCE COMPANY LIMITED Vs. SMTI LALROCHHUNGI AND ORS.
August 1, 2017
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. RATUL DAS AND OTHERS
August 17, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SRI SUKUMAR BAISHYA AND ANOTHER
September 6, 2017
THE PRINCIPAL Vs. MS. KABITA BALA BORO AND ANOTHER
September 15, 2017
THE REGIONAL MANAGER, STATE BANK OF INDIA AND OTHERS Vs. MRINAL KANTI BISWAS
February 23, 2017
THE REGIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD Vs. SRI RANJIT DAS AND ANOTHER
December 8, 2017
THE SENIOR MAN Vs. SRI LOKESWAR DUTTA, SON OF LATE GUNARAM DUTTA
July 25, 2017
THE STATE OF ASSAM Vs. SRI. HARI NARAYAN SINGH
May 11, 2017
THE STATE OF ASSAM Vs. MOMTAZ BEGUM ASSISTANT TEACHER (FEMALE) CHIRAKHOWA HIGH SCHOOL P.O. ALOMGANJ
May 29, 2017
THE STATE OF ASSAM AND OTHERS Vs. SRI SISIR KANTI DEY @ SISIR KANTA DAS AND OTHERS
August 3, 2017
THE STATE OF MIZORAM Vs. SHRI. LALTHANZAMA AND ORS.
September 8, 2017
THE STATE OF MIZORAM Vs. SH. F. LATHANGLIANA AND ORS.
November 8, 2017
THE STATE OF MIZORAM Vs. SH. BELFUHA ALIAS BELA
May 16, 2017
THE UNION OF INDIA Vs. SRI DEPTI KUMAR BANIK AND OTHERS
July 12, 2017
THE UNION OF INDIA AND OTHERS Vs. SRI UPENDRA RAY AND OTHERS
August 22, 2017
THE UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. SMTI PURNIMA ROY AND OTHERS
August 25, 2017
THEPFUDIHOULIE SHUYA Vs. ATOUZO PIENYU
March 16, 2017
THILIXU VILLAGE Vs. STATE OF NAGALAND
October 17, 2017
TILAK CHETRY Vs. UNION OF INDIA
March 9, 2017
TINSUKIA BARI MASJID AND MADR--ASSA COMMITTEE Vs. STATE OF ASSAM
May 24, 2017
TOKO JELLY Vs. STATE OF ARUNACHAL PRADESH
November 7, 2017
TOKO ONUJ Vs. STATE OF ARUNACHAL PRADESH
August 28, 2017
TOSHIPOKBA LONGKUMER Vs. C. AMONG JAMIR
April 24, 2017
TOTA MIA S/O LT. KHABIRUDDIN SK Vs. MD. AJIJUR RAHMAN MOLLA AND ORS.
February 28, 2017
TOULAZOUMA VILLAGE COUNCIL Vs. TRAON POUMAI
July 4, 2017
TRIDEEP NARAYAN DEB Vs. SUPRABHA DEVI
October 23, 2017
TRINAYAN ASSOCIATES Vs. STATE OF ASSAM
March 30, 2017
TRIO STONEY MART Vs. JAMAL AHMED AND OTHERS
September 16, 2017
TUSHAR KANTI PAUL Vs. UNION OF INDIA AND ORS.
November 30, 2017
UCO BANK Vs. SAILENDRA NAMASUDRA
February 16, 2017
UDAYAN ENTERPRISE Vs. STATE OF ASSAM
June 21, 2017
UDDIN AHMED S/O AKLAS UDDIN Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
UJJAL KUMAR PRADHANI Vs. STATE OF ASSAM
November 23, 2017
UMA PRASAD UPADHYAYA Vs. THE STATE OF ASSAM & OTHERS
August 7, 2017
UMA SHANKAR MISHRA Vs. FAMILY CREDIT LIMITED
October 31, 2017
UMESH CH. DAS Vs. SMTI. LABANYA DAS AND ANOTHER
June 23, 2017
UNION OF INDIA Vs. SRI GIRISH DAS BISWAS & OTHERS
July 11, 2017
UNION OF INDIA Vs. MD. SAHABUDDIN AHMED AND OTHERS
February 17, 2017
UNION OF INDIA Vs. M/S. GANAPATI ENTERPRISE KYAL MARKET
March 2, 2017
UNION OF INDIA Vs. VIMEDO RUTSA
July 13, 2017
UNION OF INDIA Vs. SRI GIRISH DAS BISWAS
February 6, 2017
UNION OF INDIA Vs. DHARMESWAR PAYENG
December 4, 2017
UNION OF INDIA Vs. LAMNEIMANG VAIPHEI
September 14, 2017
UNION OF INDIA Vs. SAGIR AHMED
November 20, 2017
UNION OF INDIA Vs. LALA PRASAD SINGH
September 14, 2017
UNION OF INDIA Vs. PRABHAT CHANDRA DAS
January 2, 2017
UNION OF INDIA Vs. DHIRAJ KUMAR
August 3, 2017
UNION OF INDIA Vs. SUNRISE TRADERS
February 28, 2017
UNION OF INDIA Vs. UTPAL SAIKIA
April 5, 2017
UNION OF INDIA Vs. K. CHALKHUMA
August 10, 2017
UNION OF INDIA Vs. SHREE GOPAL ENTERPRISES
August 17, 2017
UNION OF INDIA Vs. SUSHIL KUMAR
August 30, 2017
UNION OF INDIA Vs. DAVID NARZARY
December 15, 2017
UNION OF INDIA Vs. BISHNU PRASAD SWARNAKAR
May 30, 2017
UNION OF INDIA Vs. SRI KESHARDEV AGARWALA, SON OF LATE BHAGAWANDAS AGARWALA
November 14, 2017
UNION OF INDIA Vs. M/S. AJMERA BROTHERS
August 31, 2017
UNION OF INDIA Vs. SAMIR KUMAR
August 3, 2017
UNION OF INDIA Vs. SAYEDA FATEMA BIBI
October 24, 2017
UNION OF INDIA Vs. M/S PUNA HINDA
November 17, 2017
UNION OF INDIA (NF RAILWAY) Vs. KISHORE BARMAN
March 14, 2017
UNION OF INDIA (REPRESENTED BY THE GENERAL MANAGER, N.F. RAILWAY), MALIGAON, GUWAHATI Vs. GANAPATI ENTERPRISE REPRESENTED BY THE PROP. SRI. DILIP SARMA, SANTI NIKETON, S.J. ROAD ATHGAON, GUWAHATI
March 10, 2017
UNION OF INDIA AND 2 OTHERS Vs. SMTI MUNNI DEVI
September 4, 2017
UNION OF INDIA AND ANOTHER Vs. ABDUL FATTAH AND ANOTHER
October 24, 2017
UNION OF INDIA AND ORS. Vs. MALSAWMDAWNGLIANA AND ORS.
August 28, 2017
UNION OF INDIA AND OTHERS Vs. MD ALAUDDIN SHAH
October 31, 2017
UNION OF INDIA AND OTHERS Vs. RAJANI PHUKAN AND OTHERS
November 30, 2017
UNION OF INDIA AND OTHERS Vs. NAYAN DAS
June 5, 2017
UNION OF INDIA REPRESENTED Vs. SHRI TSUPONTHUNG EZUNG
April 10, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. TARANI KANTA KAKATI
May 3, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. ANJALI KALITA
August 29, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SUNGJEMTOSHI
May 24, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SRI RATNESWAR DAS
March 2, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. ZOCHHINGPUII AND ANOTHER
November 15, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. MD. NUR MOHAMMAD AND OTHERS
October 23, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. MUSSTT SAKILA BEGUM AND OTHERS
August 31, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SRI LIKHIT CH. DAS
July 19, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. DR. LAKSHMI GOSWAMI
July 31, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SHAHIDUL ISLAM AND ANR.
November 15, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SRI BIMAL BHUMIZ @ MILAN BHUMIZ AND OTHERS
November 10, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. GIRISH KEOT
October 30, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. SHYAM NATH
January 10, 2017
UNITY VILLAGE COUNCIL Vs. KHRIELIE USOU
August 10, 2017
UNNAYAN BUILDERS Vs. MD INTAG ALI ALIAS MUNNA
December 4, 2017
UPEN DEKA SON OF LATE APAI DEKA Vs. THE STATE OF ASSAM
September 5, 2017
UPENDRA NATH MISRA Vs. UNION OF INDIA
January 10, 2017
URBAN WORLD MOTORS PVT. LTD. AND 3 OTHERS Vs. GHOSH BROTHERS CAR PVT. LTD. AND 5 OTHERS
September 20, 2017
URMILA JAIN Vs. AMBICA PRASAD (DR.)
January 10, 2017
USUFA KHATUN SARKAR Vs. MOINUL HOQUE
May 30, 2017
UTPAL BORDOLOI Vs. CENTRAL BANK OF INDIA
May 4, 2017
UTPAL DUTTA @ HALOI Vs. THE STATE OF ASSAM
February 6, 2017
V. HOYIVI AWOMI Vs. STATE OF NAGALAND
June 19, 2017
VAIRABEE ASSOCIATES Vs. STATE OF ASSAM
July 11, 2017
VANTE SUMEDHANANDA BHIKU Vs. DIBRUGARH BUDDHA SAMITY AND ANOTHER
July 27, 2017
VED VIJAY NEOG (MINOR) Vs. THE STATE OF ASSAM AND OTHERS
August 25, 2017
VIBOLI S. SUMI Vs. STATE OF NAGALAND
August 18, 2017
VIDYUT BIKASH BORA Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
June 1, 2017
VIJAY KUMAR, GS 168218A SKT Vs. UNION OF INDIA
September 5, 2017
VIKAS KUCHERIA Vs. IDBI BANK
September 16, 2017
VILLAGE GUARD ASSOCIATION OF NAGALAND Vs. STATE OF NAGALAND
November 9, 2017
VINDHYACHAL PRASAD SINGH Vs. PRANAB KUMAR RAJKHOWA
August 9, 2017
VIOLET BARUAH Vs. UNION OF INDIA
February 13, 2017
VIRENDRA YADAV Vs. RURAL ELECTRIFICATION CORPORATION LTD.
April 19, 2017
VIVEK PALIWAL (DR.) GO-2091L Vs. UNION OF INDIA
June 9, 2017
VODAFONE SPACETEL LTD Vs. HAZI ABDUR RAFIQUE BEPARI
June 21, 2017
WG. CDR. SHEROKH RASHID HAZARIKA Vs. JAFRINA HAZARIKA (MUSSTT.)
January 10, 2017
XXX Vs. STATE OF ASSAM IN RE.,
August 17, 2017
XXX IN RE Vs. STATE OF ARUNACHAL PRADESH
November 16, 2017
YANBENI LOTHA Vs. STATE OF NAGALAND
June 15, 2017
YITSABEMO ODYUO Vs. STATE OF NAGALAND
August 2, 2017
YOUNG LAI ASSOCIATION (YLA) Vs. STATE OF MIZORAM
April 24, 2017
ZAHIRUL ISLAM Vs. STATE OF ASSAM
May 15, 2017
ZAKIR HUSSAIN Vs. STATE OF ASSAM
June 5, 2017
ZAKIR HUSSAIN LASKAR Vs. THE STATE OF ASSAM
January 31, 2017
ZAMPUII Vs. STATE OF MIZORAM
April 6, 2017
ZEETENDRA SALAI Vs. GUWAHATI MUNICIPAL CORPORATION AND ANR.
May 15, 2017
ZEETENDRA SALAI Vs. GUWAHATI MUNICIPAL CORPORATION
July 15, 2017
ZOSIAMI Vs. DISTRICT COLLECTOR CUM DEPUTY COMMISSIONER
May 15, 2017