Case Index

Title
Date
ABDUL GANI KHAN Vs. STATE OF MANIPUR
October 31, 2017
AKOIJAM JHALAJIT SINGH Vs. CENTRAL BUREAU OF INVESTIGATION (CBI)
May 3, 2017
AKOIJAM JILLA SINGH Vs. STATE OF MANIPUR, THROUGH PUBLIC PROSECUTOR (HIGH COURT)
March 28, 2017
ALL MANIPUR UMANGLAI ASSOCIATION Vs. STATE OF MANIPUR
February 28, 2017
AMRIT KAR Vs. STATE OF MANIPUR
January 27, 2017
ANDY MANGSATABAM Vs. THANGJAM SHYAMKISHORE SINGH
February 20, 2017
ANUPAMA DEVI WAHENGBAM, D/O W ANGOU SINGH Vs. PRINCIPAL SECRETARY /COMMISSIONER/SECRETARY, DEPTT OF HEALTH AND FAMILY WELFARE
June 16, 2017
ARIBAM BIJOYKUMAR SHARMA Vs. LAIPHRAKPAM BORMANI SINGH
April 5, 2017
ARIBAM SOKENDRO SHARMA, S/O (L) A AMUBI SHARMA Vs. STATE OF MANIPUR
July 6, 2017
BHABESHWAR TONGBRAM Vs. RAJKUMAR NANDO SINGH
March 3, 2017
BUKPI H/L & COCS LTD Vs. STATE OF MANIPUR
July 28, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. RAJ KUMAR MODHUSANA SINGH
September 16, 2017
CH BABUMACHA SINGH Vs. SANGAI DEVI
October 31, 2017
CHANAM CHAOBA SINGH, S/O LATE CH PHEIJAO SINGH OF KHURAI THANGJAM LEIKAI Vs. STATE OF MANIPUR
December 21, 2017
CHANDAM INGO SINGH Vs. MANIPUR UNIVERSITY
January 19, 2017
CHONGTHAM ONGBI KALPALATA DEVI Vs. DR. NINGTHOUJAM BIRACHANDRA SINGH
April 11, 2017
CHRISTIAN REVIVAL CHURCH Vs. STATE OF MANIPUR
July 26, 2017
DIRECTOR, CBI Vs. HUIDROM SADANANDA SINGH
April 5, 2017
DR. M. AMUBA SINGH Vs. UNION OF INDIA
March 1, 2017
ELANGBAM ONGBI AMUBI DEVI Vs. STATE OF MANIPUR
February 27, 2017
FM SHARIF, S/O FM FARID Vs. STATE OF MANIPUR
April 26, 2017
GUANGBI DANGMEI Vs. UNION OF INDIA
February 27, 2017
GURUMAYUM DAYANANDA SHARMA, S/O G MUKHERJEE SHARMA Vs. STATE OF MANIPUR
June 5, 2017
H. NABACHANDRA SINGH Vs. UNION OF INDIA
March 27, 2017
H. SURODHONI DEVI Vs. STATE OF MANIPUR
April 7, 2017
HAJI ANSAR ALI Vs. MRS. KHALIDA BEGUM
September 14, 2017
HAWAIBAM ONGBI MAIPAKPI LEIMA Vs. UNION OF INDIA
December 14, 2017
HIDANGMAYUM DEVAMANI SHARMA Vs. STATE OF MANIPUR
April 25, 2017
HUIDROM DEBALA DEVI Vs. STATE OF MANIPUR
March 28, 2017
IRCON INTERNATIONAL LTD Vs. CENTRAL AGRICULTURAL UNIVERSITY IROISEMBA, IMPHAL, MANIPUR REPRESENTED BY ITS VICE-CHANCELLOR
November 6, 2017
IRENGBAM KELEN DEVI, W/O KHWAIRAKPAM GOBA SINGH OF IRENGBAM MAYAI LEIKAI Vs. STATE OF MANIPUR
December 4, 2017
IROM SOPHIA DEVI, W/O LAISHRAM SURESH SINGH Vs. STATE OF MANIPUR
July 26, 2017
JENNI KHAIDEM Vs. STATE OF MANIPUR
August 31, 2017
K SHYAM Vs. STATE OF MANIPUR THROUGH ITS COMMISSIONER(HEALTH)
April 5, 2017
KARUNKUMAR BRAHMACHARI Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY / COMMISSIONER / SECRETARY (EDUCATION/S)
December 5, 2017
KH MERAJAO SINGH, S/O (L) KH APABI SINGH Vs. STATE OF MANIPUR THROUGH CHIEF SECRETARY,
May 9, 2017
KHUMANTHEMNAGOR SINGH, S/O LATE KH IBOMCHA SINGH Vs. UNION OF INDIA
September 7, 2017
KHUMUKCHAM NIKITA DEVI Vs. STATE OF MANIPUR
June 27, 2017
KHWAIRAKPAM SUCHITRA CHANU Vs. MANIPUR POLLUTION CONTROL BOARD
June 20, 2017
KONTHOUJAM (O) PRAMODINI DEVI Vs. STATE OF MANIPUR
March 7, 2017
KORES (INDIA) LIMITED, THROUGH ITS BRANCH MANAGER Vs. STATE OF MANIPUR, THROUGH COMMISSIONER/SECRETARY (FINANCE)
December 14, 2017
KSH. KENNEDY SINGH Vs. STATE OF MANIPUR
February 17, 2017
KSHETRIMAYUM MAHESHKUMAR SINGH, S/O KSH GOURIDAS SINGH Vs. MANIPUR UNIVERSITY, CANCHIPUR
August 21, 2017
L BOBBY, S/O L KOKINDRO OF KAKWA HEIKRU MAKHONG Vs. STATE OF MANIPUR
September 7, 2017
L RAILE MAO Vs. STATE OF MANIPUR, THROUGH ADDITIONAL CHIEF SECRETARY (HOME), GOVERNMENT OF MANIPUR
March 27, 2017
LALBOI T. HAOKIP Vs. NGULMINLEN SITLHOU
February 21, 2017
LALVULLIEN Vs. STATE OF MANIPUR
December 5, 2017
LANGPOKLAKPAM KIRANJIT SINGH Vs. STATE OF MANIPUR
November 7, 2017
LANI PANMEI Vs. STATE OF MANIPUR
November 8, 2017
LEISHANGTHEM BIDYABATI Vs. HEIGRUJAM RISAO BENSON SINGH
January 24, 2017
LEISHANGTHEM ONGBI SANAREI DEVI Vs. STATE OF MANIPUR
December 7, 2017
LEISHANGTHEM ONGBI SANAREI DEVI Vs. STATE OF MANIPUR
July 12, 2017
LEIVON ROSMI KOM Vs. STATE OF MANIPUR
September 7, 2017
LETKHOHAO HAOKIP @ TINGTING KUKI @ T. T. KUKI Vs. DISTRICT MAGISTRATE
February 17, 2017
LONGJAM PINKY SINGH Vs. STATE OF MANIPUR
September 5, 2017
M. ACHOUBI SINGH Vs. STATE OF MANIPUR
January 31, 2017
M. BIRAMANGOL SINGH Vs. STATE OF MANIPUR
February 2, 2017
M/S RAGHAVA CONSTRUCTIONS, SPECIAL CLASS CIVIL CONTRACTORS Vs. THE UNION OF INDIA, REPRESENTED BY
March 20, 2017
MAHA AREA MAHILA WEAVERS CO-OPERATIVE SOCIETY LTD Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (CO-OPERATION)
November 13, 2017
MANGSATABAM HAREKRISHNA Vs. UNION OF INDIA
January 13, 2017
MANIKCHAND AND CO. Vs. THE STATE OF MANIPUR AND ORS.
August 8, 2017
MD KAMALUDDIN Vs. STATE OF MANIPUR
May 2, 2017
MD. RIYASUDDIN @ LEIHAO Vs. STATE OF MANIPUR
March 30, 2017
MD. ZAHIR SHAH Vs. STATE OF MANIPUR
November 6, 2017
MERCY NENGNEICHING GUITE Vs. STATE OF MANIPUR
August 4, 2017
MOIRANGTHEM HEMANTA SINGH Vs. NINGTHOUJAM BIREN SINGH
January 11, 2017
MOIRANGTHEM RAGHUMANI SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION
January 23, 2017
MR. JOSE THOMAS Vs. STATE OF MANIPUR
April 24, 2017
MRS. NENGBOI LHOUVUM HAOKIP Vs. DISTRICT MAGISTRATE, SENAPATI, DISTRICT, MANIPUR
March 27, 2017
MRS. S. BONGKHAM Vs. STATE OF MANIPUR
October 25, 2017
N NALINIBALA DEVI, W/O W PISHAKSINGH Vs. STATE OF MANIPUR
May 12, 2017
NABIN SAMANTA, HAV. PHARMACIST Vs. UNION OF INDIA
April 27, 2017
NASIRUDDIN SARDAR Vs. UNION OF INDIA
October 24, 2017
NATIONAL INSURANCE COMPANY LTD Vs. SAIREM NANDO SINGH
January 31, 2017
NINGAM SIRO, S/O (L) THODAI SIRO OF LEISHIPHUNG Vs. STATE OF MANIPUR
July 7, 2017
NINGTHOUJAM YAMBA SINGH Vs. STATE OF MANIPUR
September 8, 2017
NONGTHOMBAM (N) SAMADRAM (O) CHAOBI DEVI Vs. STATE OF MANIPUR
February 21, 2017
OFFICER-COMMANDING Vs. SITA RAM BANDA S/O FIRAM BANDA
July 6, 2017
OKRAM IBOMCHA SINGH Vs. STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (DP), GOVERNMENT OF MANIPUR
November 10, 2017
PETER SALAM, S/O SALAM DILIPKUMAR SINGH Vs. STATE OF MANIPUR
August 2, 2017
PUKHRAM RAMU SINGH, S/O P MODON SINGH Vs. STATE OF MANIPUR
March 30, 2017
R K NARENDRA SINGH, S/O R K NUNGSHIBISANA SINGH Vs. UNION OF INDIA
February 22, 2017
R K THOIBISANA DEVI, W/O AHONGSANGBAM NETAJI SINGH Vs. STATE OF MANIPUR
May 17, 2017
R S DAIKHO, S/O (LATE) TH SAPUNI OF RIKHUMAI TAPHOU Vs. STATE OF MANIPUR
July 14, 2017
R.K. PREMEE DEVI Vs. STATE OF MANIPUR
April 24, 2017
RADHAKISHOR TONGBRAM, SON OF T JATISHOR SINGH Vs. STATE OF MANIPUR
July 13, 2017
RAJKUMAR IMO SINGH Vs. KHWAIRKAKPAM LOKEN SINGH
December 13, 2017
RONAL SINGH RAJKUMAR Vs. JAWAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCE
September 12, 2017
RUHIDA BEGUM D/O MD HABI OF MAYANG IMPHAL Vs. STATE OF MANIPUR
September 8, 2017
SHRI ACHOM THAMBALNGOU SINGH Vs. STATE OF MANIPUR
June 20, 2017
SHRI AKOIJAM CHAOBA SINGH, AGED ABOUT 46 YEARS, S/O AK. IRABOT SINGH, RESIDENT OF MAYANG IMPHAL, P.O. & P.S. MAYANG IMPHAL, IMPHAL WEST, MANIPUR Vs. THE STATE OF MANIPUR, REPRESENTED BY THE COMMISSIONER/SECRETARY (HR. EDUCATION) TO THE GOVERNMENT OF MANIPUR, IMPHAL, PIN NO. 795001
February 14, 2017
SHRI HUIDROM RAJEN SINGH Vs. STATE OF MANIPUR
February 10, 2017
SHRI JOURNEY CHITHUNG Vs. STATE OF MANIPUR
June 27, 2017
SHRI KHUMANTHEM DILIP SINGH Vs. THE MANIPUR PUBLIC SERVICE COMMISSION
February 14, 2017
SHRI MEIHOUBAM RAKESH SINGH Vs. STATE OF MANIPUR
March 10, 2017
SHRI N. PREMJIT SINGH Vs. STATE OF MANIPUR
November 9, 2017
SHRI SOROKHAIBAM SARAT SINGH, AGED ABOUT 54 YEARS, S/O LATE S. BABUDHON SINGH Vs. THE NATIONAL INSURANCE COMPANY LTD., TAMLUK BRANCH, DARHARPUR, SANKARARA TAMLUK DISTRICT, WEST BENGAL
March 24, 2017
SHRI YUMNAM SUNIL SINGH @ BABUSANA, AGED ABOUT 29 YEARS S/O Y. BASANTA SINGH OF OINAM SAWOMBUNG AWANG LEIKAI, PS WAGAI, IMPHAL WEST DISTRICT, MANIPUR (NOW IN THE MANIPUR CENTRAL, SAJIWA AS A DETENU UNDER NSA) Vs. THE DISTRICT MAGISTRATE, IMPHAL WEST, MANIPUR
January 11, 2017
SMT. LEISHANGTHEM BIDYABATI, AGED ABOUT 34 YEARS, W/O SHRI HEIGRUJAM RISAO BENSON SINGH(AND D/O L. YAIMA SINGH) OF KHURAI KONGPAL CHINGANGBAM LEIKAI, PO LAMLONG, PS POROMPAT, IMPHAL EAST DISTRICT, MANIPUR Vs. SHRI HEIGRUJAM RISAO BENSON SINGH, AGED ABOUT 36 YEARS, S/O H. LABANGO SINGH OF SAGOLBAND NEPRA MENJOR LEIKAI, PO & PS IMPHAL, IMPHAL WEST DISTRICT, MANIPUR
January 24, 2017
SMT. NAMEIRAKPAM INDIRA DEVI Vs. STATE OF MANIPUR
October 4, 2017
SOREINGAM KASAR Vs. STATE OF MANIPUR
May 5, 2017
SOUBAM NAOBA SINGH Vs. STATE OF MANIPUR
May 16, 2017
SOUGRAKPAM SURJIT SINGH Vs. DISTRICT MAGISTRATE
December 22, 2017
STATE OF MANIPUR Vs. DILBUNG TONDON, S/O DILBUNG ANGPOL
April 4, 2017
STATE OF MANIPUR Vs. IBEHAIBI DEVI
January 27, 2017
STATE OF MANIPUR REPRESENTED BY PRINCIPAL SECRETARY (HOME), GOVERNMENT OF MANIPUR Vs. KOTING LAMKANG
November 27, 2017
STATE OF MANIPUR, REPRESENTED BY COMMISSIONER /SECRETARY, AGRICULTURE, GOVT OF MANIPUR Vs. T GUNACHANDRA SINGH, S/O T GOURAHARI SINGH
August 7, 2017
T. S. BETON ANAL Vs. STATE OF MANIPUR
October 24, 2017
TANGTONGA KANSAWA MOSES, S/O T K KODOU Vs. STATE OF MANIPUR
May 17, 2017
TARIF ALI Vs. STATE OF MANIPUR
August 30, 2017
TH SURESH Vs. STATE OF MANIPUR, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT OF MANIPUR
June 5, 2017
TH. LEIRANG DEVI Vs. NATIONAL HYDRO POWER CORPORATION LTD
October 24, 2017
THANGJAM IBOPISHAK SINGH, S/O (L) TH KANHAI SINGH OF WANGKHEI THANGJAM LEIKAI Vs. STATE OF MANIPUR
August 2, 2017
THANGJAM ONGBI APABI DEVI Vs. UNION OF INDIA
December 19, 2017
THE JAWAHAHARLAL NEHRU INSTITUTE OF MEDICAL SCIENCES SOCIETY MANIPUR REPRESENTED BY ITS DIRECTOR (JNIMS), POROMPAT, IMPHAL EAST, MANIPUR Vs. SHRI SIMON KAMEI, AGED ABOUT 42 YEARS OLD, S/O (L) KADUNDI KAMEI, RESIDENT OF LEISOK SONBUNLONG, P.O. & P.S. KHOUPUM, TAMENGLONG DISTRICT, MANIPUR
January 27, 2017
THE NATIONAL INSURANCE COMPANY LTD. Vs. MD. AMERUDDIN, S/O LATE JAMARUDDIN OF SORA MANING LEIKAI
February 6, 2017
THINGPAMLA KHAMRANG Vs. COMMISSIONER / SECRETARY (EDUCATION/S), GOVERNMENT OF MANIPUR
December 18, 2017
THOKCHOM MEINYA SINGH Vs. M NARA SINGH, S/O (L) M TONA SINGH
August 29, 2017
THOUDAM RAGHUMANI SINGH Vs. STATE OF MANIPUR
August 8, 2017
TOIJAM JOY SINGH, S/O T MANI SINGH OF WANGKHEI THANGJAM LEIRAK Vs. STATE OF MANIPUR
May 16, 2017
TONGNRAM SANJIT SINGH @ PARI @ BOY Vs. DISTRICT MAGISTRATE, IMPHAL EAST
February 2, 2017
TUNGSHANG TUIZAR, S/O (L) T K ATAYAO Vs. STATE OF MANIPUR
July 26, 2017
TUNTANBOU GUANGTA Vs. STATE OF MANIPUR
October 10, 2017
UMA DEVI Vs. RAKESH PRASAD SAHU
February 21, 2017
UNION OF INDIA Vs. MOIRANGTHEM ONGBI SUSHILA DEVI
July 19, 2017
UNION OF INDIA Vs. THONGAM IBOMCHA SINGH
July 19, 2017
VAHNE MATE Vs. STATE OF MANIPUR
December 4, 2017
VINOD KUMAR SETHI, S/O LATE MOTILAL SETHI Vs. STATE OF MANIPUR
July 7, 2017
VISCOUNT AHONGSANGBAM Vs. STATE OF MANIPUR, REPRESENTED BY COMMISSIONER/SECRETARY (DP), GOVERNMENT OF MANIPUR
June 5, 2017
WAHEDA BEBE Vs. STATE OF MANIPUR REPRESENTED BY COMMISSIONER/SECRETARY (HOME)
February 3, 2017
WIPONGBOU, S/O KHANGWIBOU Vs. STATE OF MANIPUR THROUGH PRINCIPAL SECRETARY/COMMISSIONER (TA & HILLS), GOVERNMENT OF MANIPUR
June 19, 2017
YUMNAM POMA MEETEI, S/O LATE Y ANGOUMEETEI Vs. STATE OF MANIPUR
July 12, 2017
YUMNAMCHA DILIP KUMAR Vs. STATE OF MANIPUR
November 24, 2017
ZIMOMI TRADERS Vs. FOOD CORPORATION OF INDIA
December 8, 2017