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Case Index
Title
Date
A D PROMOTERS PVT LTD Vs. ADHIR SARDAR & ORS
April 5, 2017
A S TRADERS Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL,KOLKATA
December 22, 2017
A.K.R. CONSULTANTS (P) LTD & ORS Vs. ASHA KESHRI & ANR
May 17, 2017
ABANI KANTA DE Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
ABDUL HALIM & ANR Vs. CESC LTD & ORS
August 8, 2017
ABDUL HAMID Vs. BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
May 16, 2017
ABDUL KALAM & ORS. Vs. JAIBUSESSA BEWA & ORS.
February 6, 2017
ABDUL MALLICK @ ABDUL MALIK@ MALEK Vs. STATE OF WEST BENGAL & ANR
August 4, 2017
ABDUL MUJID MONDAL & ORS. Vs. PIAR MD. GAYEN & ORS.
March 10, 2017
ABDUL ROUFF Vs. UCO BANK AND ORS.
November 28, 2017
ABDUL SALAM Vs. THE STATE OF WEST BENGAL & OTHERS
May 5, 2017
ABDUR RAZZAK Vs. SALMA BEGUM & ORS
April 3, 2017
ABHIJIT KUMAR BAKSHI Vs. KAKOLI ROY CHOWDHURY (SINCE DECEASED) REPRESENTED BY LRS
November 1, 2017
ABHIJIT SEN & ORS Vs. STATE OF WEST BENGAL
April 7, 2017
ABHIJIT TEA COMPANY PVT. LTD. Vs. STATE OF WEST BENGAL
March 24, 2017
ABHISHEK BUCHASIA Vs. MOHAN GENERAL TRADING COMPANY
July 20, 2017
ABL INTERNATIONAL LTD & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
March 17, 2017
ABL INTERNATIONAL PRIVATE LIMITED Vs. JITENDRA ISHWARDAS CHETLANI AND ANOTHER
July 13, 2017
ABP LIMITED Vs. STATE OF WEST BENGAL
January 24, 2017
ABP NEWS NETWORK PRIVATE LIMITED & ANR Vs. POBI INFRASTRUCTURE PRIVATE LIMITED & ANR
September 20, 2017
ABP PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
March 10, 2017
ABP PRIVATE LIMITED AND ANR. Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
March 10, 2017
ABU KALAM @ SK ABU Vs. STATE OF WEST BENGAL
December 11, 2017
ACHARYA SARVESHVARANANDA AVADHUTA Vs. THE STATE OF WEST BENGAL & ANR.
November 20, 2017
ACHIN SHIL @ SEAL Vs. STATE OF WEST BENGAL
December 1, 2017
ACHINTYA KUMAR JANA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
ACHINTYA SAMANTA Vs. ASIM BERA & ANR
July 11, 2017
ADAMS ELEVATOR COMPANY PRIVATE LIMITED Vs. EMPLOYEES PROVIDENT FUND OROGANISATION
April 12, 2017
ADITYA KUMAR PRAMANIK Vs. STATE OF WEST BENGAL & ORS
November 1, 2017
ADURI BEWA & ORS Vs. SUNIL NIKARI & ORS
August 28, 2017
ADYA PRASAD PATHAK Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION & OTHERS
December 21, 2017
AFCONS PAULING (INDIA) LTD. Vs. STATE OF WEST BENGAL
January 5, 2017
AFROZ KHAN Vs. STATE OF WEST BENGAL
December 13, 2017
AGENT, KALIDASPUR PROJECT, EASTERN COALFIELDS LIMITED Vs. BASANTI CHATTERJEE
June 6, 2017
AGNIMITRA SADHUKHAN Vs. SANJOY SAHDUKHAN
June 13, 2017
AHALYA BHAKAT Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
AHI BHUSAN NAYEKS Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
AISHWARYA MAHATO & ORS Vs. STATE OF WEST BENGAL & ORS
October 27, 2017
AJID MONDAL @ AJIT MONDAL Vs. STATE OF WEST BENGAL
October 31, 2017
AJIJUR SK Vs. STATE
May 2, 2017
AJIT KUMAR NAYEK Vs. STATE OF WEST BENGAL & ORS
November 1, 2017
AJIT NAIN Vs. BENGAL SILVER SPRING PROJECTS LTD. AND ANOTHER
March 15, 2017
AJOY BANGUR & ORS Vs. B. MAZUMDAR SAMAJPATI & SONS HOTELS PVT. LTD.
February 23, 2017
AJOY MALIK & ORS Vs. STATE OF WEST BENGAL
September 22, 2017
AKASH MALLAH Vs. THE UNION OF INDIA & OTHERS
June 13, 2017
AKSHAY JHUNJHUNWALA & ANR Vs. UNION OF INDIA THROUGH MINISTRY OF CORPORATE AFFAIRS & ORS
February 2, 2017
AKSHYA KUMAR SARANGI Vs. UNION OF INDIA & ORS.
February 10, 2017
ALAUDDIN MOLLA & ORS Vs. STATE OF WEST BENGAL & ORS
June 29, 2017
ALBANY HALL PUBLIC SCHOOL Vs. NAAZ KHAN SINGH
February 13, 2017
ALI AKBAR Vs. BOARD OF AUQAF, WEST BENGAL & ORS.
February 28, 2017
ALIA BEGAM @ ALEYA & ANR Vs. STATE OF WEST BENGAL & ORS
November 16, 2017
ALIMUDDIN KHAN AND ORS. Vs. BINODINI MONDAL AND ORS.
May 11, 2017
ALLAHABAD BANK Vs. SPS STEELS ROLLING MILLS LIMITED
September 20, 2017
ALOK BANIK Vs. TAHERPUR NOTIFIED AREA AUTHORITY & ORS
July 18, 2017
ALOK KUMAR BANERJEE & ORS Vs. RAJIB GUHA & ORS
September 18, 2017
ALOK KUMAR MAJUMDER Vs. DILIP KUIMAR MAJUMDER
December 8, 2017
ALOKA SUNDARI PRAMANIK Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
ALOKE MUKHERJEE Vs. SATE OF WEST BENGAL & ORS
February 6, 2017
ALOM EXTRUSION LIMITED Vs. DEPUTY COMMISSIONER, CENTRAL EXCISE
May 12, 2017
ALW ESTATES PRIVATE LIMITED Vs. RAJ LAXMI INVESTMENT & TRADING COMPANY PVT LTD & ANR
November 22, 2017
AMAL KRISHNA MAJUMDAR AND ANR. Vs. STATE OF WEST BENGAL AND ORS.
January 29, 2017
AMAL MODAK & OTHERS Vs. STATE OF WEST BENGAL
December 18, 2017
AMAL SARKAR Vs. STATE OF WEST BENGAL
June 20, 2017
AMALESH ROY DHAKUA & ORS. Vs. SUJAIRUL HOQUE
May 11, 2017
AMAR KRISHNA CHOWDURY Vs. GANESH TRIPATHI
October 25, 2017
AMAR NATH GUPTA Vs. KOLKATA MUNICIPAL CORPORATION
May 11, 2017
AMAR NATH GUPTA & ANR Vs. AJIT KUMAR NANDI & ORS
September 6, 2017
AMAR SANKAR DUTTA Vs. STATE OF WEST BENGAL & ORS
May 15, 2017
AMBARISH GHOSH Vs. SREYASHI GHOSH (NEE RAY)
February 13, 2017
AMBER TIE- UP LIMITED Vs. INCOME TAX OFFICER
January 16, 2017
AMBUJ KUMAR Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
AMINUL HOQUE Vs. STATE OF WEST BENGAL
February 15, 2017
AMIRUL SK. @ AMANUL@ AMANULLA Vs. STATE OF WEST BENGAL
September 14, 2017
AMIT BANERJEE Vs. MANOJ KUMAR
April 17, 2017
AMIT GORAIN Vs. STATE OF WEST BENGAL
November 22, 2017
AMIT KUMAR Vs. R RAJAGOPAL
July 14, 2017
AMIT MONDAL SINCE DECEASED REPRESENTED BY HIS LEGAL HEIRS & REPRESENTATIVES Vs. PANNALAL DAS & ORS.
July 6, 2017
AMITAVA MONDAL Vs. NARAYAN CHANDRA ROY & ORS
September 14, 2017
AMIYA KUMAR DAS Vs. STATE OF WEST BENGAL
November 15, 2017
AMIYA KUMAR PRADHAN & ANR Vs. SARADAMAYEE AROGYA NIKETAN O
April 5, 2017
AMIYA STEEL PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD
May 3, 2017
AMRA SABAI CLUB & ORS Vs. BASANTI GHOSH & ORS
October 24, 2017
AMRIT SINGH SARDAR & ORS Vs. STATE OF WEST BENGAL
November 22, 2017
AMRITA CHAKRABORTY Vs. THE STATE OF WEST BENGAL & ANR.
December 22, 2017
ANAND NARAYAN SINGH Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
May 12, 2017
ANANDA GOPAL BHANDARI Vs. STATE OF WEST BENGAL
December 11, 2017
ANANDAROOP BERA AND ANOTHER Vs. SOMNATH MONDAL
July 5, 2017
ANANTA KAMILYA Vs. STATE OF WEST BENGAL
March 14, 2017
ANANTA KUMAR SAMANTA Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
ANDAMAN PLANTATION & DEVELOPMENT CORPORATION PVT LTD & ANR Vs. UNION OF INDIA & ORS
June 9, 2017
ANEM AMMAJI Vs. STATE OF WEST BENGAL AND ORS.
June 28, 2017
ANGELO BROTHERS LTD. Vs. BENNETT, COLEMAN & CO. LTD.
May 16, 2017
ANGELO BROTHERS LTD. (IN LIQN.) AND OTHERS Vs. HUNGERFORD INVESTMENT TRUST LTD.
June 29, 2017
ANIL BARAN MUKHERJEE Vs. STATE OF WEST BENGAL
June 14, 2017
ANIL KUMAR GHOSH Vs. STATE OF WEST BENGAL & ORS
November 2, 2017
ANINDYA SUNDAR DAS Vs. UNION OF INDIA & ORS
December 1, 2017
ANIRBAN CHATTERJEE Vs. HONBLE HIGH COURT OF CALCUTTA
June 19, 2017
ANIRBAN DUTTA Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
July 14, 2017
ANIRBAN GHOSH Vs. SANCHITA GHOSH
December 21, 2017
ANIRBAN MUKHERJEE Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
September 12, 2017
ANJALI BARUA & ANR Vs. STATE
December 16, 2017
ANJALI MICROFIN PVT. LTD. Vs. BHOMYA VYAPAAR PRIVATE LIMITED
September 13, 2017
ANJALI SAHOO Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
ANJUM ARA & ORS Vs. MD SALAHUDDIN & ORS
April 13, 2017
ANKUR KUMAR GHOSH & ORS. Vs. STATE OF WEST BENGAL & ORS.
June 19, 2017
ANMOL BISCUITS PVT LTD. Vs. STATE OF WEST BENGAL
July 25, 2017
ANNAPURNA ASHRAY PRIVATE LIMITED Vs. STEELCO BRICK FIELD
March 6, 2017
ANNAPURNA MAHATA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
ANNAPURNA SAHA Vs. RABINDRA BHARATI UNIVERSITY & ORS
August 9, 2017
ANOOP TEA COMPANY PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 27, 2017
ANUP KUMAR MURAH Vs. STATE BANK OF INDIA
January 1, 2017
ANURADHA DOVAL Vs. CONTROLLER OF PATENTS AND DESIGNS
April 13, 2017
ANWAR HUSSAIN Vs. RAJA MOHAMMED AMIN & ORS
November 23, 2017
APEEJAY PVT. LTD. Vs. STEEL AUTHORITY OF INDIA LTD.
March 10, 2017
APPOLO MOTORS PVT. LTD. AND ANR. Vs. STATE BANK OF INDIA AND ORS.
March 9, 2017
ARATI NATH Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
ARATI PAL Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
ARATI SAMATA Vs. BISWAJIT SAMANTA & ANR
November 24, 2017
ARDESHIR B. CURSETJEE & SONS LTD. Vs. THE WEST BENGAL POWER DEVELOPMENT CORPORATION LTD.
July 5, 2017
ARDHENDU SEKHAR KHANRA Vs. DIRECTOR, NATIONAL CHEMICAL LABORATORY & ANR
June 23, 2017
ARIHANT PLANTATIONS PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
September 11, 2017
ARIJIT SARKAR Vs. MONOSREE SARKAR & ORS.
January 9, 2017
ARINDAM CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
April 25, 2017
ARJUN GHORAI & ANR. Vs. THE STATE OF WEST BENGAL
November 3, 2017
ARJUN GHOSH Vs. STATE OF WEST BENGAL
December 15, 2017
ARJUN SARKAR Vs. STATE OF WEST BENGAL
December 1, 2017
ARKADEB MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
March 17, 2017
ARKAPRAVO DAS Vs. MADHUPARNA DAS
March 17, 2017
ARPITA BANERJEE & ANR Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
ARPITA GHOSH Vs. UNIVERSITY OF CALCUTTA & OTHERS
August 23, 2017
ARSHAD ALI Vs. STATE OF WEST BENGAL
May 3, 2017
ARUN KUMAR DATTA Vs. STATE BANK OF INDIA & ORS.
May 4, 2017
ARUN KUMAR DUTTA AND OTHERS Vs. THE PRINCIPAL SECRETARY AND OTHERS
March 1, 2017
ARUN KUMAR MUKHERJEE Vs. COAL INDIA LIMITED & ORS
September 14, 2017
ARUN KUMAR PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
November 2, 2017
ARUN KUMAR SAHA & ANR Vs. UNION OF INDIA & ORS
June 14, 2017
ARUN SETH Vs. UNION OF INDIA & ORS
November 15, 2017
ARUNDHUTI MONDAL Vs. KOLKATA MUNICIPAL CORPORATION & ORS
September 22, 2017
ARUP KUMAR MURAH Vs. STATE BANK OF INDIA & ORS
July 6, 2017
ARVIND KAYAN Vs. UNION OF INDIA
August 30, 2017
ARVIND TIWARI Vs. STATE OF WEST BENGAL & ORS
January 31, 2017
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
June 30, 2017
ASHA DEBI & ANR. Vs. MOTI LAL SHAW & ORS.
February 21, 2017
ASHA ELECTRIC WORKS SHOP & ORS Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
December 20, 2017
ASHIMA NAHA (NEE DAS) Vs. ARDHENDU DAS AND ORS
January 11, 2017
ASHIS KUMAR DUTTA Vs. UNION OF INDIA & ORS
May 19, 2017
ASHIS KUMAR UPADHYAY Vs. UNION OF INDIA & ORS
September 13, 2017
ASHISH GANGOPADHYAY (GANGULY) Vs. STATE OF WEST BENGAL AND OTHERS
December 12, 2017
ASHISH SUBBA Vs. MANOJ KUMAR AGARWAL & ANR.
July 6, 2017
ASHOK BHATTACHARYYA @ ASHOKE BHATTACHARJEE & ORS Vs. STATE OF WEST BENGAL
December 12, 2017
ASHOK KR. TODI Vs. C.B.I.
June 12, 2017
ASHOK KUMAR BHAGNANI Vs. MANSUR AHMED
September 21, 2017
ASHOK KUMAR GUPTA & ORS Vs. PRAKASH CHANDRA GUPTA & ORS
September 22, 2017
ASHOK KUMAR NATH Vs. UNION OF INDIA & OTHERS
November 23, 2017
ASHOK KUMAR SINGH Vs. UNION OF INDIA AND ORS.
April 4, 2017
ASHOK KUMAR TALWAR Vs. SRI HIRALAL BHATTER AND OTHERS
February 10, 2017
ASHOKE CHAIR Vs. STATE OF WEST BENGAL
December 5, 2017
ASHOKE KUMAR DAS Vs. DWIPANNITA SAHA & ORS
November 20, 2017
ASHUTOSH PATI Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
ASIATIC SOCIETY & ANR Vs. STATE OF WEST BENGAL & ORS
November 28, 2017
ASIM KUMAR BHATTACHARYYA Vs. STATE OF WEST BENGAL & ORS
January 25, 2017
ASISH ROY Vs. RITA SEAL
August 25, 2017
ASIT BARAN CHATTOPADHYAY & ANR Vs. STATE OF WEST BENGAL & ORS
September 8, 2017
ASIT KUMAR DAS & ORS Vs. STATE OF WEST BENGAL & ORS
May 12, 2017
ASMINA BEGUM Vs. INDIAN OIL CORPORATION LIMITED & ORS
May 12, 2017
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 3(1) Vs. EMTA COAL LIMITED
September 15, 2017
ASSOCIATED ELECTRONICS Vs. ANILENDU SEKHAR NASKAR
March 28, 2017
ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
May 19, 2017
ASWINI KUMAR PATI Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
ATC LOGISTICS PVT. LTD. Vs. RANJIT KUMAR SAHA
January 30, 2017
ATIAR RAHAMAN Vs. STATE OF WEST BENGAL
December 13, 2017
ATINDRA NATH BHATTACHARYYA Vs. STATE BANK OF INDIA & ORS
April 7, 2017
ATUL NARSIBHAI PATEL Vs. ASSISTANT CONTROLLER OF PATENTS AND DESIGNS & ANR
February 16, 2017
ATUL NARSIBHAI PATEL Vs. THE ASSISTANT CONTROLLER OF PATENTS & DESINGS
January 17, 2017
AUCKLAND PROPERTIES PRIVATE LIMITED Vs. JAGJEET SINGH KOHLI & ANR.
December 19, 2017
AUROBINDA SEVA KENDRA & ORS Vs. STATE OF WEST BENGAL & ANR
July 13, 2017
AUTO CARS Vs. TRIMURTI CARGO MOVERS PVT. LTD. (CALCUTTA)(D.B.)
April 24, 2017
AVA RANI PAL Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
AVABATI SAHA & ANR Vs. DYNAMIC CONSTRUCTIONS
July 28, 2017
AVANI PROJECTS & INFRASTRUCTURE LTD Vs. ORNATE TRADCOM PVT LTD
December 1, 2017
AVIJHIT GHOSH Vs. STATE OF WEST BENGAL & ORS
August 9, 2017
AVIK KUMAR CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
December 19, 2017
AVINASH KANKANI Vs. NEW KENILWORTH HOTEL PVT. LTD
July 3, 2017
AYAKAR GRIHANIRMAN SAMABAYA SAMITY LTD Vs. SANDIP BHATTACHARYYA
July 10, 2017
AYESHA MONDAL Vs. THE STATE OF WEST BENGAL & ANR.
August 4, 2017
B GARDEN KRIRA SAMITY & ANR Vs. HOWRAH MUNICIPAL CORPORATION & ORS
February 10, 2017
B. GHOSH AND CO. PVT. LTD. Vs. UNION OF INDIA
February 22, 2017
B.D. SIBANI DAS Vs. HIRA PRAVA CHANDRA & ORS.
March 17, 2017
BABLA SAMABAY KRISHI UNNAYAN SAMITY LIMITED Vs. MD SALAUDDIN MIDDYA & ORS
December 6, 2017
BABLU @ KATIRAM BISWAS Vs. STATE OF WEST BENGAL
December 1, 2017
BABLU CHATTERJEE Vs. ASHIT CHAKRABORTY & ANR
July 27, 2017
BABLU HAZRA Vs. RELIANCE GENERAL INSURANCE CO. LTD. & ANR.
May 4, 2017
BABLU SARDAR AND OTHERS Vs. STATE OF WEST BENGAL
December 8, 2017
BABU @ MONOTOSH GAYEN Vs. THE STATE OF WEST BENGAL
July 12, 2017
BABU ALI MONDAL @ BABU ALI MOLLA Vs. STATE OF WEST BENGAL
December 1, 2017
BABU DAS Vs. STATE OF WEST BENGAL
December 6, 2017
BABURAM JADAV Vs. HINDUSTAN PETROLEUM CORPORATION LTD & OTHERS
September 20, 2017
BACHA RAM BAG Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
BADAL BISWAS AND ANOTHER Vs. THE STATE OF WEST BENGAL
January 25, 2017
BADAL CHANDRA DAS Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
BADAL DAS Vs. UNION OF INDIA
December 6, 2017
BADAL SK & ORS Vs. MD ZULLUR RAHAMAN & ORS
December 13, 2017
BAHARAI MURMU Vs. STATE OF WEST BENGAL
December 4, 2017
BAITALIK CO-OPERATIVE HOUSING SOCIETY LTD & ANR Vs. SUNIL KUMAR PAL & ORS
August 28, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SMT. SANTA DEY AND OTHERS
July 11, 2017
BAJI SK @ SK BAJU Vs. STATE OF WEST BENGAL & ANR
December 7, 2017
BAKYASHWRI SEA FOOD PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
February 10, 2017
BAL BINODE BAJORIA Vs. STATE OF WEST BENGAL & ANR
August 24, 2017
BALAI CHAND DATTA Vs. UTPAL BASU MALLICK & ORS.
December 8, 2017
BALAJI IMPEX PVT LTD Vs. UNION OF INDIA & ORS
August 29, 2017
BALMER LAWREI & CO. LTD. Vs. PARTHO SAROTHI BANERJEE
March 30, 2017
BANDANA MISHRA Vs. UNION OF INDIA
May 12, 2017
BANGUR BROTHERS LTD. (IN LTQN) & PDGD INVESTMENTS & TRADING (P) LTD. Vs. OFFICIAL LIQUIDATOR AND ANR.
November 16, 2017
BANKIM BEHARI BERA Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
BANKIM GHOSH Vs. STATE OF WEST BENGAL
December 6, 2017
BANO BIBI Vs. JEET SINGH
March 8, 2017
BANSAL TEA COMPANY Vs. HERSHEY INDIA PRIVATE LIMITED
August 16, 2017
BANSHI DHAR DEY Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
BANSIDHAR BAIJNATH PROJECTS PRIVATE LIMITED Vs. SHANTI NIKET RESIDENTS WELFARE ASSOCIATION & ORS
June 13, 2017
BANWARILAL AGARWAL AND ORS. Vs. PANKAJ LOHARIWAL AND ORS.
February 23, 2017
BARJORA ALERT CO-OPERATIVE LABOUR CONTRACT & CONSTRUCTION SOCIETY LTD Vs. SAHAKAR GLOBAL LTD & OTHERS
May 19, 2017
BARNALI CHAKRABORTY Vs. STATE OF WEST BENGAL & ANR
November 24, 2017
BARSHA DUTTA Vs. STATE OF WEST BENGAL AND ORS
April 18, 2017
BARUN HALDER Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION LIMITED
February 6, 2017
BARUN SAMANTA Vs. RABIN BHAKTA & ORS
November 21, 2017
BASANTI PAUL Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
BASANTI ROUTH & ORS. Vs. NATIONAL INSURANCE COMPANY LTD. & ANR.
May 12, 2017
BASIRANNESSA BIBI & ANR Vs. SK YEAR MOHAMMAD
April 28, 2017
BASU RANI PAUL Vs. EMPLOYEES STATE INSURANCE CORPORATION
April 12, 2017
BASUMATI CORPORATION LIMITED & OTHERS Vs. KABERI MAITRA & OTHERS
September 7, 2017
BCL SECURE PREMISES (P) LTD Vs. METRO RAILWAY
July 19, 2017
BELUR SREE GURU SANGHA & ORS Vs. GHATA BALAJI REALDED PRIVATE LIMITED & ORS
June 19, 2017
BENGAL BONDED WAREHOUSE ASSOCIATION Vs. KOLKATA MUNICIPAL CORPORATION
April 28, 2017
BENGAL BONDED WAREHOUSE LIMITED & ANR Vs. STATE BANK OF INDIA & ORS
May 17, 2017
BENGAL INDIA GLOBAL INFRASTRUCTURE LTD & ORS Vs. OFFICE OF SPECIAL DIRECTOR, EASTERN REGION
November 29, 2017
BENGAL INDIA GLOBAL INFRASTRUCTURE LTD & ORS Vs. CENTRAL BUREAU OF INVESTIGATION & ORS
October 12, 2017
BENGAL SREI INFRASTRUCTURE DEVELOPMENT & ORS. Vs. UNION OF INDIA & ORS.
September 1, 2017
BENGAL TAXI ASSOCIATION & ANR Vs. STATE OF WEST BENGAL AND ORS
July 13, 2017
BENGAL WATERPROOF LIMITED Vs. BENGAL RUBBER COMPANY LIMITED
August 23, 2017
BENU GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
BERHAMPORE CONSTRUCTION SYNDICATE PRIVATE LIMITED Vs. STATE OF WEST BENGAL
June 30, 2017
BERRY ALLOYS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED & ORS.
April 28, 2017
BHABA RANI PATRA Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
BHABESH MAHATO Vs. STATE OF WEST BENGAL
July 4, 2017
BHADRA MAJHI & ORS Vs. BUDDHA MANDI & ORS
September 1, 2017
BHAGIRATH SARKAR Vs. THE STATE OF WEST BENGAL
June 23, 2017
BHAIRAB CHAKRABORTY Vs. STATE OF WEST BENGAL
June 30, 2017
BHAKTIPADA DAS Vs. RELIANCE GENERAL INSURANCE CO. LTD.
May 17, 2017
BHANU CHARAN BARIK Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
BHANU HALDAR Vs. STATE OF WEST BENGAL
August 8, 2017
BHANWARI DEVI KULTHIA Vs. SUDHA SONI
September 21, 2017
BHARAT PETROLEUM CORPORATION LTD. Vs. STATE OF WEST BENGAL
July 6, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. STAR BATTERY LIMITED
August 31, 2017
BHARAT SARKAR Vs. STATE OF WEST BENGAL
January 5, 2017
BHARATI BHATTACHARYA Vs. STATE OF WEST BENGAL
August 16, 2017
BHARATI DAS Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
BHARATI PHULKI AND ANOTHER Vs. KAMALA BALA DAS AND OTHERS
November 2, 2017
BHASKAR SARDAR Vs. SAMIR KUMAR PAL
June 6, 2017
BHASWATI RAY Vs. TAPASEE CHOWDHURY & ANR
December 19, 2017
BHAVANI Vs. GOVIND BHARGAVI
August 23, 2017
BHIM JADAV Vs. THE UNION OF INDIA AND ORS.
June 22, 2017
BHIM MONDAL & ORS. Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. & ORS
October 27, 2017
BHOLA DAS @ KANCHA DAS Vs. STATE OF WEST BENGAL
December 16, 2017
BHOLA SINGH Vs. KARAN SINGH & ORS
December 13, 2017
BHOLANATH JAISWAL Vs. URMILA DEVI JAISWAL
March 15, 2017
BHUDDHADEB DAS & ANR Vs. BIDHANNAGAR MUNICIPAL CORPORATION & ORS
April 19, 2017
BHUPATI HALDER Vs. STATE OF WEST BENGAL & ORS
August 8, 2017
BHUT NATH PRAMANIK & ORS Vs. STATE OF WEST BENGAL & ORS
August 10, 2017
BHUWALKA TRADING & TEA CO Vs. STATE OF WEST BENGAL
July 23, 2017
BIBEKANANDA PRAMANIK Vs. STATE OF WEST BENGAL AND OTHERS
September 18, 2017
BIBHUTI BHUSAN GHOSH Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
BIDHAN CHANDRA MANDAL Vs. SUBHAS CHANDRA DAS AND ORS
May 18, 2017
BIDYUT BARAN HALDER Vs. STATE OF WEST BENGAL
August 3, 2017
BIDYUT CHAKRABORTY Vs. INDRAKESH CHAUBEY
November 30, 2017
BIJAN KANTI CHOWDHURY Vs. THE STATE OF WEST BENGAL
May 11, 2017
BIJAN KUMAR SARKAR & ANOTHER Vs. IRA SARKAR & OTHERS
November 27, 2017
BIJOY @ GUDDU DAS Vs. THE STATE OF WEST BENGAL
March 2, 2017
BIJOY RANJAN DEY Vs. HARINARAYAN DHAR
November 20, 2017
BIJOY SAMANTA & ORS Vs. CHANDI RANI MANDAL & ANR
August 28, 2017
BIKRAM CHATTERJEE Vs. STATE
July 12, 2017
BILASINI BAURI Vs. BIPADTARAN SAHA
May 3, 2017
BIMAL BARMAN Vs. STATE OF WEST BENGAL
December 6, 2017
BIMAL CHANDRA CHOUDHURY Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
BIMAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL & ORS
September 7, 2017
BIMAL CHANDRA MONDAL Vs. STATE OF WEST BENGAL
June 15, 2017
BIMAL CHANDRA SARKAR & THIRTEEN Vs. STATE OF WEST BENGAL
August 11, 2017
BIMAL KR PODDAR Vs. AMIT DAS & ORS
April 28, 2017
BIMAL KUMAR GHOSH Vs. KOLKATA MUNICIPAL CORPORATION & ORS
November 23, 2017
BIMAL KUMAR SHAH Vs. STATE OF WEST BENGAL & ORS
September 14, 2017
BIMALA PODDAR & ANR Vs. SANJIB PRAMANIK (MINOR) & ORS
May 16, 2017
BIMLA DEVI BANKA Vs. M/S SIMENS INDIA LTD. AND OTHERS
December 20, 2017
BINA BALA DAS Vs. SUBAL DAS & ORS
November 27, 2017
BINA PANI MUKHERJEE & ORS Vs. DURGA PADA MUKHERJEE & ORS
September 11, 2017
BINANI INDUSTRIES LTD. Vs. MILESTONE BRANDCOM PVT. LTD.
September 20, 2017
BINDESWARI DUBEY Vs. LAKHU DUBEY & ANR
July 12, 2017
BINDU DEVI Vs. GENERAL MANAGER
April 19, 2017
BIPANDTARAN RUIDAS Vs. UNIVERSITY OF CALCUTTA & ORS
July 5, 2017
BIPIN SARKAR Vs. STATE OF WEST BENGAL
November 30, 2017
BIPLAB DAS Vs. BANGIYA GRAMIN VIKASH BANK AND ORS.
February 17, 2017
BIPUL BISWAS Vs. THE STATE OF WEST BENGAL
October 23, 2017
BIREN HALDER & OTHERS Vs. DULAL DHALI & ANOTHER
July 10, 2017
BIRLA CORPORATION LIMITED Vs. SOUTH EASTERN COALFIELDS LIMITED & ORS
September 8, 2017
BISHNU KUMAR SHAH Vs. SHYAM SUNDAR SARAWGI
May 8, 2017
BISHNU PADA MAITY Vs. DEEPAK KUMAR MONDAL
March 30, 2017
BISHNU SARKAR Vs. THE STATE OF WEST BENGAL
February 14, 2017
BISHNUPADA SAMANTA & ANR. Vs. THE STATE OF WEST BENGAL
February 16, 2017
BISWAJIT @ KALA MAJHI Vs. STATE OF WEST BENGAL
March 2, 2017
BISWAJIT DAS Vs. STATE OF WEST BENGAL
April 11, 2017
BISWAJIT GHATA Vs. STATE OF WEST BENGAL & ORS
December 15, 2017
BISWAJIT GIRI Vs. PRADIP PRADHAN
September 18, 2017
BISWAJIT KAR Vs. STATE OF WEST BENGAL & ANR
May 4, 2017
BISWAJIT MONDAL Vs. STATE OF WEST BENGAL
February 15, 2017
BISWAJIT RUIDAS & ORS Vs. STATE OF WEST BENGAL & ORS
September 22, 2017
BISWAJIT SARKAR & ORS Vs. SUBRATA DEY & ORS
December 13, 2017
BISWANATH DAS Vs. KESHAB DUBEY & ORS
December 1, 2017
BISWANATH GHOSH Vs. M/S. HIJAL KANYA
June 23, 2017
BISWANATH KARMAKAR Vs. RAMKRISHNA GHOSH
July 11, 2017
BISWANATH MONDAL Vs. SMT. SULEKHA ROY & ORS.
February 8, 2017
BISWESWAR MONDAL Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
BITHIKA JANA Vs. STATE
September 5, 2017
BMA STAINLESS LTD & ANR Vs. STATE OF WEST BENGAL & ORS
August 17, 2017
BOARD OF TRUSTEES Vs. SECRETARY, GOVERNMENT OF INDIA
September 8, 2017
BOARD OF TRUSTEES FOR PORT OF CALCUTTA & ANR Vs. KARTICK CHANDRA SAHA
May 4, 2017
BOWREAH JUTE MILLS PVT LTD Vs. ORIENTAL INSURANCE CO LTD
December 19, 2017
BRAITHWAITE BURN & JESSOP CONSTRUCTION CO LTD Vs. INDO WAGON ENGINEERING LTD
June 28, 2017
BRAJESH JHA Vs. UNION OF INDIA
March 17, 2017
BRIDGE & ROOF COMPANY (INDIA) LIMITED EXECUTIVES ASSOCIATION & ANOTHER Vs. UNION OF INDIA & OTHERS
December 20, 2017
BRIGHT ADVERTISING PVT LTD Vs. ADDITIONAL COMMISSIONER OF SERVICE TAX & ORS
October 24, 2017
BRITANNIA INDUSTRIES LIMITED COVENANTED STAFF PENSION FUND & ANR Vs. UNION OF INDIA & ORS
August 28, 2017
BROADWAY CENTRE & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
August 17, 2017
BROADWAY CENTRE & ANR Vs. HARENDRA DUBEY & ORS
July 13, 2017
BROJENDRA NATH KHAN Vs. STATE OF WEST BENGAL
August 3, 2017
BROJOGOPAL MONDAL & ANR. Vs. THE STATE OF WEST BENGAL
June 15, 2017
BUDDHADEB GHOSH Vs. TARAPADA KARMAKAR & ORS
August 11, 2017
BUDDHADEB LAHA Vs. THE STATE OF WEST BENGAL
January 5, 2017
BUDGE BUDGE COMPANY LIMITED Vs. STATE OF WEST BENGAL & ORS.
December 21, 2017
BULA NASRIN LASKAR Vs. STATE OF WEST BENGAL & ORS
April 17, 2017
BYASDEV HALDAR Vs. STATE OF WEST BENGAL
March 22, 2017
CALCAST FERROUS LIMITED Vs. STATE
January 30, 2017
CALCUTTA BERTHING SERVICE ASSOCIATION & ANR Vs. UNION OF INDIA & ORS
July 19, 2017
CAPRICORN OILS LIMITED Vs. M/S. MULTICHEM
July 26, 2017
CAPTAIN SHRI PRAKASH & ANR. Vs. THE STATE OF WEST BENGAL & ANR.
July 14, 2017
CARBON MANAGEMENT CONSULTING PRIVATE LIMITED Vs. YASH PAPER LIMITED
April 25, 2017
CENTEX (INDIA) ENGINEERS PVT. LTD Vs. UNION OF INDIA
January 13, 2017
CENTRAL AGRICULTURAL RESEARCH INSTITUTE Vs. GENERAL SECRETARY PLANTATION CROPS WORKERS UNION
April 17, 2017
CENTRAL ARYA ROAD TRANSPORT Vs. SAROJ THAKKAR
March 23, 2017
CENTRAL BANK OF INDIA Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL)
July 19, 2017
CENTRAL BOARD, EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. EMPLOYEES PROVIDENT FUND APPELLATE TRIBUNAL
May 16, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. JOYDEB GHATAK & ANR
December 19, 2017
CENTRAL LEATHER RESEARCH INSTITUTE Vs. LIPIKA MONDAL AND ORS.
March 1, 2017
CENTRAL SCHOOL SERVICE COMMISSION & ORS. Vs. TANUJ PAUL
May 18, 2017
CENTURY PLYBOARDS (INDIA) LTD. Vs. THE GOVERNMENT OF WEST BENGAL
February 17, 2017
CHABI RANI MISRA Vs. UNION OF INDIA & OTHERS
August 18, 2017
CHAIRMAN, DISTRICT PRIMARY SCHOOL COUNCIL & ANR Vs. SHERINA KHATOON
June 8, 2017
CHAIRMAN, NATIONAL HIGHWAYS AUTHORITY OF INDIA & ANR Vs. ABHIMUNYA MONDAL & ORS
September 14, 2017
CHAITALI SIKDAR Vs. SUBHENDU GUPTA
August 25, 2017
CHAMPA DEY Vs. MANI SQUARE LIMITED
June 22, 2017
CHAND MAL & ORS. Vs. THE STATE OF WEST BENGAL
May 3, 2017
CHANDAN BHATTACHARJEE Vs. SANJAY KUMAR JAISWAL & ANR
June 21, 2017
CHANDAN HAZRA Vs. STATE OF WEST BENGAL & ORS
November 1, 2017
CHANDAN KUMAR Vs. UNION OF INDIA
March 24, 2017
CHANDAN PAUL & ANR Vs. STATE OF WEST BENGAL
September 1, 2017
CHANDER BHUSAN SOOD Vs. COAL INDIA LIMITED
April 21, 2017
CHANDRA NATH MONDAL Vs. DURGA MONDAL & ORS
July 19, 2017
CHANDRA SEKHAR Vs. EXECUTIVE DIRECTOR & APPELLATE AUTHORITY, BANK OF BARODA & ORS
April 5, 2017
CHANDRA SEKHAR BHATTACHARYA & ORS Vs. PORITOSH ROY & ORS
June 13, 2017
CHANDRA SEKHAR BHATTACHARYA & ORS Vs. BIRENDRA NATH SAHA & ORS
June 13, 2017
CHANDRAKANT HIMATLAL KAMPANI & ORS Vs. EXPRESS TOWER PROPERTIES PRIVATE LIMITED & ORS
December 6, 2017
CHANDRAKANT HIMATLAL KAMPANI & ORS. Vs. ASCON AGRO PRODUCTS EXPORTERS & BUILDERS PVT. LTD.
July 26, 2017
CHANDRANI DE BHOWMICK Vs. STATE OF WEST BENGAL & ANR
August 4, 2017
CHANDUALAL BAGREE Vs. DAUDAYAL KOTHARI AND OTHERS
November 6, 2017
CHAPA GHOSH (ROY) & ORS. Vs. CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. & ANR.
May 12, 2017
CHHABI RANI SATPATHY Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
CHHABI SAHA Vs. MITHUN BARMAN & ANR
March 17, 2017
CHHEKTAR MIA Vs. STATE OF WEST BENGAL
August 1, 2017
CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES & ANR Vs. LAXMI GHOSH & ORS
December 19, 2017
CHINMAY SARKAR & ORS Vs. STATE OF WEST BENGAL & ORS
November 6, 2017
CHINMOY KUMAR PANDA Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
CHIRAG AGRO TRADERS (P) LIMITED Vs. MAA SATYA MERCHANTS PRIVATE LIMITED & ORS
November 15, 2017
CHITRITA DEY & ANR Vs. SATYANARAYAN TRIPATHI & ORS
November 2, 2017
CHITTARANJAN DASS & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
July 31, 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. ECHHLAM MOLLA & ORS
June 14, 2017
CITICORP FINANCE (INDIA) LTD. Vs. MANOJ RAY
July 31, 2017
CLASSIC ADVERTISING Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
July 14, 2017
CLW LABOUR UNION Vs. UNION OF INDIA
May 15, 2017
CMC MANUFACTURING CO. PVT. LTD Vs. EASUN REYROLLE LIMITED
July 12, 2017
COGNITION PROJECTS PVT. LTD Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS
July 17, 2017
COMMERCIAL HYDRAULICS INDIA PRIVATE LIMITED Vs. PARKER HANNIFIN INDIA PRIVATE LIMITED
January 12, 2017
COMMISSIONER HEALTH, DIRECTORATE OF HEALTH SERVICES Vs. NITAPOL INDUSTRIES
November 24, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. G K K CAPITAL MARKETS (P) LIMITED
February 10, 2017
COMMISSIONER OF INCOME TAX, KOLKATA-III Vs. KEDIA CASTLE DELLION INDUSTRIES LTD
November 22, 2017
COMMISSIONER OF INCOME TAX, WEST BENGAL-XI Vs. DILIP SINGH
December 7, 2017
CONFEDERATION OF STATE GOVERNMENT EMPLOYEES WEST BENGAL & ORS Vs. STATE OF WEST BENGAL & ORS
December 19, 2017
CONFEDERATION OVERSEAS CLEARING Vs. C.C. (AIRPORT & ADMN.)
January 24, 2017
CONSTABLE NO 94016118, SANATAN BARUI Vs. DIG, BOARDER SECURITY FORCE & ORS
May 17, 2017
CSTS RETIRES AND PENSIONERS ASSOCIATION Vs. STATE OF WEST BENGAL
March 22, 2017
CYGNUS INVESTMENTS & FINANCE PVT. LTD Vs. KAMALA RANJAN
August 30, 2017
D M P NIRMAN PVT LTD & ANOTHER Vs. WEST BENGAL STATE AGRICULTURAL MARKETING BOARD & OTHERS
April 28, 2017
D.M.P. NIRMAN PVT. LTD. & ANR. Vs. WEST BENGAL STATE AGRICULTURAL MARKETING BOARD & ORS.
February 10, 2017
DAGA BANDHU Vs. EMPLOYEES STATE INSURANCE CORPORATION
June 7, 2017
DAKSHIN 24 PARGANAS SAKSHARATA SHIKSHAK SAMITY & ORS Vs. STATE OF WEST BENGAL & ORS
December 1, 2017
DAKSHIN KOLKATA HAWKERS UNION & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 17, 2017
DALIM PANDEY Vs. STATE OF WEST BENGAL & ORS
July 21, 2017
DALKOLAH MUNICIPALITY Vs. UNION OF INDIA & ORS
September 12, 2017
DAMAYANTI BANDHAPADHYAY Vs. STATE OF WEST BENGAL AND ORS
May 4, 2017
DAMODAR MAITY Vs. STATE OF WEST BENGAL & ORS
December 19, 2017
DAMODAR VALLEY CORPORATION Vs. THE WEST BENGAL ELECTRICITY REGULATORY COMMISSION & ORS.
January 9, 2017
DANKUNI HATCHERIES PVT. LTD Vs. PROSANTO SAHA
September 21, 2017
DANKUNI STEEL LIMITED Vs. SARAT CHATTERJEE & CO. (VSP) PRIVATE LIMITED & ORS.
May 15, 2017
DARSHAN MEKANI Vs. AMAN KHEMKA
August 22, 2017
DASARATHI POLLEY Vs. STATE OF WEST BENGAL
February 23, 2017
DCS LIMITED & ORS Vs. STATE OF WEST BENGAL
December 1, 2017
DEB AND COMPANY AND ORS. Vs. UNION OF INDIA AND ORS.
November 7, 2017
DEB PRASANNA SINHA @ SURYA SINHA Vs. DEBABRATA CHOWDHURY
February 10, 2017
DEBA BRATA CHATTERJEE Vs. MAYA KANRAR AND ANOTHER
January 3, 2017
DEBABRATA BAKSHI Vs. CENTRAL BUREAU OF INVESTIGATION
November 24, 2017
DEBAJIT BORAH & ORS Vs. TEA BOARD, INDIA & ORS
December 14, 2017
DEBASHIS CHAKRABORTY Vs. THE FOOD CORPORATION OF INDIA & OTHERS
June 15, 2017
DEBASHIS MULLICK Vs. MONOJ KUMAR DATTA & ORS.
March 21, 2017
DEBASIS DAS Vs. CENTRAL BOARD OF SECONDARY EDUCATION AND ORS.
December 14, 2017
DEBASISH CHAKRABORTY Vs. STATE OF WEST BENGAL
November 15, 2017
DEBASISH MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
June 13, 2017
DEBASISH ROY CHOWDHURY & ANR Vs. STATE OF WEST BENGAL & ORS
November 13, 2017
DEBDATTA CHAKRABORTI Vs. WEST BENGAL UNIVERSITY OF ANIMAL & FISHERY SCIENCES & ORS
August 16, 2017
DEBEN BAIDYAKAR Vs. STATE OF WEST BENGAL
December 5, 2017
DEBRAJ DHUR & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
September 18, 2017
DELTA INTERNATIONAL LIMITED Vs. SMT. NUPUR MITRA
August 28, 2017
DELTA INTERNATIONAL LTD. & ORS. Vs. SMT. NUPUR MITRA & ORS.
July 24, 2017
DEPUTY DIRECTOR Vs. WARD MEMORIAL CHURCH SCHOOL AND ANOTHER
December 11, 2017
DERBY SALES PVT. LTD. & ANR. Vs. SANJAY MITRA, CHIEF SECY., LAND & LAND REFORMS DEPT. & ORS.
January 13, 2017
DEVADANAM Vs. STATE
July 28, 2017
DEVANSHU PRAVIN DESAI Vs. RAVINA EXPORTS PVT. LTD.
April 12, 2017
DEVENDRA SINGH Vs. SINGH ENTERPRISES & ORS
April 7, 2017
DHANESH CHANDRA BHATTACHARYA Vs. PANNA LAL SAHA
April 24, 2017
DHANSRI ABSAN PVT. LTD. & ANR Vs. THE STATE OF WEST BENGAL
February 14, 2017
DHARAM CHAND CHHAJER Vs. THE OODLABARI COMPANY LTD.
December 22, 2017
DHARAM RAJ Vs. AKSHAY PANT & OTHERS
July 6, 2017
DHARMARAJ SINGH & ANR Vs. STATE OF WEST BENGAL
November 30, 2017
DHIRAJ NATH Vs. SUDHIR KUMAR GUPTA
May 18, 2017
DHIRENDRA NATH MONDAL Vs. STATE OF WEST BENGAL & ORS.
February 3, 2017
DHRUBA JYOTI BASU Vs. KOLKATA MUNICIPAL CORPORATION AND ORS.
December 19, 2017
DHRUBA KANRAR Vs. SUBRATA DHARA & ORS.
January 10, 2017
DHURMTOLLAH PROPERTIES PRIVATE LIMITED & ANR Vs. KRISHNA METALLICS PRIVATE LIMITED & ORS
July 24, 2017
DIAMOND SHIPPING COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
September 5, 2017
DIBAKAR MONDAL Vs. STATE OF WEST BENGAL
May 15, 2017
DIBAKAR PAUL Vs. STATE OF WEST BENGAL & ANR
May 15, 2017
DILIP BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
DILIP DAS Vs. JYOTSNA DAS & ANR.
November 2, 2017
DILIP DEBNATH Vs. STATE OF WEST BENGAL
December 5, 2017
DILIP GHOSH Vs. THE STATE OF WEST BENGAL
November 6, 2017
DILIP KUMAR BOSE Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
DILIP KUMAR DAS Vs. WEST BENGAL STATE ELECTRICITY BOARD & ORS
November 9, 2017
DILIP KUMAR DUTTA & OTHERS Vs. UNION OF INDIA AND OTHERS
July 4, 2017
DILIP KUMAR DUTTA AND ANOTHER Vs. SANATAN SAHA & ANOTHER
March 28, 2017
DILIP KUMAR GHOSH Vs. STATE OF WEST BENGAL
July 18, 2017
DILIP KUMAR MAJUMDAR Vs. GAUTAM KUMAR BERA & ANR
September 14, 2017
DILIP MEHENA Vs. STATE OF WEST BENGAL & ORS
July 18, 2017
DILIP POLLEY & ORS. Vs. STATE OF W.B. & ORS.
March 28, 2017
DILIP TARAFDAR Vs. THE STATE OF WEST BENGAL
May 8, 2017
DINA NATH PAROLIA Vs. BHARTIA STEEL & ENGINEERING CO. PVT. LTD
July 27, 2017
DINA NAYEK Vs. STATE OF WEST BENGAL
December 1, 2017
DINABANDHU MODAK Vs. MONOJ KUMAR DAS
July 4, 2017
DINESH CHANDRA SARKAR Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
DINONATH DALUI @ DINO @ DIN DALUI Vs. STATE OF WEST BENGAL
July 10, 2017
DINU KOIBARTYA Vs. STATE OF WEST BENGAL
September 5, 2017
DIPA CHAKRABORTY Vs. NETAI BANERJEE
March 15, 2017
DIPA DUTTA Vs. STATE OF WEST BENGAL & ORS
November 27, 2017
DIPA MITRA Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
DIPAK ASUR Vs. STATE OF WEST BENGAL
November 29, 2017
DIPAK BANDHAPADHYAY Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
August 11, 2017
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
June 16, 2017
DIPAK CHATTERJEE Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
DIPAK SANTRA Vs. SRI RANJIT KR. PATRA
July 25, 2017
DIPAK SARKAR Vs. STATE OF WEST BENGAL & ORS
September 4, 2017
DIPALI MONDAL Vs. GADADHAR NANDI & ORS
November 13, 2017
DIPANKAR CHOWDHURY Vs. STATE OF WEST BENGAL
March 28, 2017
DIPANKAR DAS @ PUCHAI DAS Vs. STATE OF WEST BENGAL
August 7, 2017
DIRECTOR OF INCOME TAX(INTERNATIONAL TAXATION) Vs. INCOME TAX SETTLEMENT COMMISSION
September 12, 2017
DIRECTOR, NATIONAL INSTITUTION FOR ORTHOPEDICALLY HANDICAPPED & ORS Vs. GOUTAM BANERJEE & ORS
September 18, 2017
DIRECTOR, RAILWAY PROTECTION FORCE & OTHERS Vs. RAJKUMAR & & ANR
July 24, 2017
DISTRICT INSPECTOR OF SCHOOLS (S E ), PURBA MEDINIPUR Vs. TARAPADA JANA AND ORS
April 19, 2017
DIVINE NURSING HOME PVT. LTD. Vs. KOLKATA MUNICIPAL CORPORATION
January 6, 2017
DR. BRATINDRA NATH MUKHERJEE Vs. M/S. ADORE WELDING LTD.
February 13, 2017
DR. CHHATRADHAR DAS Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2017
DR. DIPANKAR CHAKRABORTY Vs. ALLAHABAD BANK
July 7, 2017
DR. KRISHNENDU DAS Vs. THE STATE OF WEST BENGAL & ANR.
January 10, 2017
DR. MANI KUMAR CHHETRI Vs. STATE OF WEST BENGAL
June 30, 2017
DR. MOUSUMI KAR Vs. THE STATE OF WEST BENGAL AND ORS.
July 6, 2017
DR. PROF. PRADIP KUMAR MITRA Vs. LIPI BASU AND ANR.
March 10, 2017
DR. RAVI GANESH BHARADWAJ Vs. MEDICAL COUNCIL OF INDIA
December 19, 2017
DR. SUDHANYA KUMAR BARDHAN Vs. SAMARENDRA KUMAR BARDHAN
August 11, 2017
DR. TONMOY MONDAL Vs. STATE OF WEST BENGAL & ORS.
January 20, 2017
DR. VINAY MAHENDRA Vs. THE STATE OF WEST BENGAL & ORS.
December 21, 2017
DREAM DEVELOPERS & ANR Vs. CHIRANJIB BHOWMICK & ANR
November 1, 2017
DURGA ORAON Vs. STATE OF WEST BENGAL
December 15, 2017
DURGABALA CHAKRABORTY Vs. SRI HARE KRISHNA CHAKRABORTY
May 19, 2017
DURGAPADA PATRA Vs. ESTATE OFFICER, SER & ANR.
November 9, 2017
DWARKESH ENGINEERING WORKS PVT. LTD. Vs. INDO MECHANICAL CORPORATION
January 5, 2017
DYSTAR COLOURS DISTRUBUTION GMBH Vs. JAY CHEMICAL INDUSTRIES LTD
July 18, 2017
EASTERN COALFIELDS LIMITED Vs. BASANTI CHATTERJEE
June 6, 2017
EASTERN COALFIELDS LIMITED Vs. YUDHISTIR MALAKAR & ORS
July 25, 2017
EASTERN COALFIELDS LTD Vs. RATHI VYAPAR AND VINIMOY PVT LTD & ORS
September 8, 2017
EASTERN COALFIELDS LTD. Vs. SMT. KARUNA RANI LAHA
August 18, 2017
EASTERN COALFIELDS LTD. AND ANOTHER Vs. JANANADA PRASANNA MUKHERJEE AND ANOTHER
December 1, 2017
EASTERN GASES LTD Vs. ICICI BANK LTD
September 20, 2017
EASTERN RAILWAY Vs. LAFARGE INDIA PVT. LTD.
January 4, 2017
ECONOMIC TRANSPORT ORGANISATION LIMITED Vs. PODDAR PROJECTS LIMITED
August 22, 2017
EFCALON TIE UP PRIVATE LIMITED Vs. STARTRACK AGENCY PRIVATE LIMITED
June 5, 2017
EFCALON TIE UP PVT. LTD. Vs. STARTRACK
August 30, 2017
EKADASHI NAYAK Vs. STATE OF WEST BENGAL
November 8, 2017
EKRAMUL HAQUE Vs. STATE OF WEST BENGAL
May 18, 2017
ELECTROTEKNICA SWITCHGEAR PVT. LTD. Vs. ASSTT. COMMR. OF C. EX.
December 19, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. MANI ELECTRONICS
November 1, 2017
EMPLOYEES STATE INSURANCE CORPORATION & ORS. Vs. KESORAM INDUSTRIES LIMITED & ANR.
July 14, 2017
EMPLOYEESSTATE INSURANCE CORPN Vs. TIMKEN INDIA LTD
September 8, 2017
ENAMUL HAQUE Vs. STATE OF WEST BENGAL
June 20, 2017
ERI Vs. THE BOARD OF TRUSTEES FOR PORT OF KOLKATA
December 21, 2017
ESS DEE ALUMINUM LTD. Vs. STATE OF WEST BENGAL
September 14, 2017
ESTAB ALI Vs. STATE
April 11, 2017
EVA MONDAL Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
EXECUTIVE ENGINEER (DESIGN), BOROUGH VI, HOWRAH MUNICIPAL CORPORATION & ORS Vs. B GARDEN KRIRA SAMITY & ANR
August 2, 2017
EXECUTIVE ENGINEER (DESIGNATED) BOROUGH-VI, HOWRAH MUNICIPAL CORPORATION & ORS Vs. B GARDEN KRIRA SAMITY & ORS
August 21, 2017
FAIZUL KARIM Vs. STATE OF WEST BENGAL AND ORS.
July 5, 2017
FAKHRE ALAM & ANR Vs. STATE OF WEST BENGAL & ORS
August 8, 2017
FAKIRUDDIN MOLLA Vs. STATE OF WEST BENGAL AND OTHERS
December 18, 2017
FARUK HOSSAIN Vs. BANI ISRAIL & ORS
May 3, 2017
FATIK @ NASIRUDDIN SK. Vs. STATE OF WEST BENGAL
January 13, 2017
FINANCE CORPORATION LIMITED Vs. UCO BANK
February 7, 2017
FIVE STAR SHIPPING AGENCY PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
August 18, 2017
FREE INDIA DRY ACCUMULATORS LIMITED AND ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
June 13, 2017
FRONTLINE CORPORATION LTD. Vs. PUNJAB & SIND BANK
January 30, 2017
G.D. ENGINEERING CO. (INDIA) PRIVATE LIMITED Vs. HOWRAH ZILLA PARISHAD
March 16, 2017
GANESH CHANDRA PAUL Vs. MAYA PAUL & ANR
April 3, 2017
GANESH DAS Vs. STATE OF WEST BENGAL
March 2, 2017
GANESH DAS Vs. THE STATE OF WEST BENGAL & ORS.
January 18, 2017
GANESH DAS & ANR Vs. STATE OF WEST BENGAL & ORS
August 7, 2017
GANESH MONDAL Vs. STATE OF WEST BENGAL
December 18, 2017
GANESH MURMU Vs. THE STATE OF WEST BENGAL
June 5, 2017
GANESH RAJWAR Vs. STATE OF WEST BENGAL
July 12, 2017
GANGADHAR MAITY Vs. THE STATE OF WEST BENGAL
May 12, 2017
GANGESWAR MAITY Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
GASTEL INDIA LTD. (IN DISSOLUTION) Vs. OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA FOR CENTRAL COALFIELDS LTD.
February 28, 2017
GAURAV SURANA Vs. HEM PRAKASH SURANA & ORS
September 20, 2017
GAUTAM SAHA Vs. STATE
April 4, 2017
GAUTAM SAHA ROY Vs. RIYA SAHA (ROY)
November 24, 2017
GAYATRI CHOWDHURY Vs. KOLKATA MUNICIPAL CORPORATION
January 3, 2017
GEDU SK Vs. STATE OF WEST BENGAL
December 5, 2017
GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. SANDIP SAHA
August 7, 2017
GENERAL BODY OF GAIGHATA THANA AGRICULTURAL PRIMARY MARKETING CO-OPERATIVE SOCIETY LTD & ORS Vs. PROVAT DAS
August 7, 2017
GENERAL MANAGER, EASTERN RAILWAYS & ORS Vs. SURYA ALLOY INDUSTRIES LTD & ANR
December 12, 2017
GHANASHYAM CHAKRABORTY Vs. STATE OF WEST BENGAL & ORS
December 21, 2017
GHOSH TRANSPORT BUS SERVICE Vs. STATE OF WEST BENGAL & ORS
December 6, 2017
GIRIDHARI LAL SHAHA Vs. RAMESHWAR LAL SAHA
December 20, 2017
GITA DAS & ANR Vs. SEPHALI LATA DAS
October 24, 2017
GITA KOLEY Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
GITA RANI DAS Vs. SMT. JAYABATI DUTTA AND OTHERS
June 23, 2017
GOBIND SUGAR MILLS LTD Vs. UNION OF INDIA
May 19, 2017
GOBINDA BAIDYA AND ORS. Vs. BIJAY KRISHNA BAIDYA AND ORS.
June 5, 2017
GOBINDA GURIA Vs. STATE OF WEST BENGAL & ORS
May 16, 2017
GOBINDA PRASAD DEY Vs. REBATI DOLAI @ RABE & ORS
November 3, 2017
GODREJ CONSUMER PRODUCTS LTD. Vs. P.C. CHANDRA GEMS PVT. LTD.
March 8, 2017
GOODS OF Vs. ASIM KUMAR DAS (DEC) AND MANOJ KUMAR DAS
September 6, 2017
GOODS OF SAROJ KUMAR CHATTERJEE (DECEASED) Vs. STATE
September 6, 2017
GOPA BANERJEE & ORS Vs. STATE OF WEST BENGAL & ORS
September 15, 2017
GOPAL CHANDRA DAS Vs. MANTU BAGDI & ORS
April 25, 2017
GOPAL CHANDRA MUKHERJEE Vs. FOOD CORPORATION OF INDIA
January 17, 2017
GOPAL CHANDRA NASKAR & ORS Vs. BHAKTI BILAS NASKAR & ORS
September 4, 2017
GOPAL DAS Vs. STATE
February 7, 2017
GOPAL TEWARI Vs. NANDAN MISHRA & ANR
May 2, 2017
GOPENDRA NATH GHOSH Vs. NANDA GOPAL BISWAS
March 24, 2017
GOPI DAS MIMANI Vs. MONIKA DAW
June 28, 2017
GOUR CHANDRA GORAI Vs. STATE OF WEST BENGAL
May 19, 2017
GOUR GOPAL MONDAL Vs. THE UNITED BANK OF INDIA
August 2, 2017
GOUR PALMAL Vs. STATE OF WEST BENGAL
April 19, 2017
GOURANGA KUNDU Vs. SMT. SARATHI HALDER
April 12, 2017
GOURANGA MONDAL Vs. THE STATE OF WEST BENGAL
March 16, 2017
GOURANGO DAS Vs. NIRMAL KANTI BISWAS & ANR
September 4, 2017
GOURI BALA DAS Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
GOURI RANI DAS Vs. SACHINANDAN DAS & ANR
November 27, 2017
GOUTAM BASU Vs. NABA BALLYGUNGE MAHAVIDYALAYA & ORS
July 21, 2017
GOUTAM DAS ADHIKARY & ORS Vs. STATE OF WEST BENGAL & ORS
July 12, 2017
GOUTAM LAHIRI Vs. MALAY KUMAR ADHIKARI
January 10, 2017
GOUTAM MANDAL Vs. STATE OF WEST BENGAL
August 10, 2017
GOUTAM NANDI Vs. UNITED BANK OF INDIA & ORS
April 13, 2017
GOUTAM ROY Vs. CALCUTTA ELECTRIC SUPPLY CORPORATION (CESC) LIMITED & ORS
October 10, 2017
GOVERNMENT OF WEST BENGAL Vs. CHATTERJEE PETROCHEM (MAURITIUS) CO.
September 20, 2017
GREAT EASTERN HOTEL AUTHORITY Vs. SMT. SOMA KAR & ORS.
February 10, 2017
GREATWALL VANIJYA LTD. Vs. BENGAL WATERPROOF LTD.
March 7, 2017
GURAPADA ROY Vs. STATE OF WEST BENGAL
April 18, 2017
GURU PRASAD CHATTOPADHYAY Vs. STATE OF WEST BENGAL & ANR
December 8, 2017
H S OBEROI BUILTECH PVT LTD & ANR Vs. SHRISTI HOTEL PVT LTD
April 27, 2017
HABIB SAIKH Vs. UNION OF INDIA & ORS
December 12, 2017
HABIBUR RAHAMAN MONDAL Vs. STATE PROJECT DIRECTOR, PBSSM & ORS
August 3, 2017
HALDIRAM BHUJIAWALA LTD Vs. JETHMAL RAJPUROHIT & ORS
September 6, 2017
HALIDA BIBI AND OTHERS Vs. NEW INDIA ASSURANCE CO. LTD. AND ANOTHER
June 20, 2017
HARADHAN DUTTA Vs. STATE OF WEST BENGAL
June 29, 2017
HARADHAN LET Vs. STATE OF WEST BENGAL
August 8, 2017
HARAN CHANDRA DUARI & ORS Vs. GOBINDA DUARI & ORS
April 28, 2017
HARAPRASAD GHOSH Vs. THE STATE OF WEST BENGAL & ORS.
September 7, 2017
HARENDRA NATH PAL Vs. BIBHUTI BHUSAN MALLICK & ORS
November 1, 2017
HARI MOHAN BISWAS. Vs. STATE OF WEST BENGAL
January 18, 2017
HARI PRASANNA GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
HARI SINGH & ORS Vs. STATE OF WEST BENGAL & ANR
December 15, 2017
HARIDAS GOPE ALIAS LALAN Vs. THE STATE OF WEST BENGAL
May 3, 2017
HARITOSH SHIT Vs. STATE OF WEST BENGAL
June 13, 2017
HARSH VARDHAN LODHA Vs. AJAY KUMAR NEWAR
April 28, 2017
HARU ROY Vs. THE STATE OF WEST BENGAL
March 6, 2017
HASHI MUKHERJEE & ORS Vs. THE STATE OF WEST BENGAL & ORS.
November 15, 2017
HASI RANI MOITRA Vs. UNITED INDIA INSURANCE COMPANY LIMITED
March 30, 2017
HASIBUL SHEIKH Vs. THE STATE OF WEST BENGAL & ORS.
August 29, 2017
HASINA BEGAM Vs. STATE OF WEST BENGAL
December 7, 2017
HAWCOPLAST CHEMICALS LTD. Vs. THE FIRST INDUSTRIAL TRIBUNAL, W.B.
March 17, 2017
HEAD CONSTABLE, RAJ KUMAR Vs. COMMANDANT 125 BATTALION BORDER SECURITY FORCES
January 11, 2017
HEADMASTER, BHOTEBARI SITANATH HIGH SCHOOL Vs. MAPITA SAMADDAR
June 22, 2017
HEADMASTER-CUM-SECRETARY, KANUA BHOWANIPUR HIGH SCHOOL Vs. ASAD ALI & ORS
September 12, 2017
HEM PRAKASH SURANA Vs. ABHAY SINGH SURANA
August 25, 2017
HEMANT SUBBA Vs. STATE OF WEST BENGAL
September 11, 2017
HEMANTA BARMAN & ORS Vs. STATE OF WEST BENGAL
November 20, 2017
HEMENDRA NATH DUTTA Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
HI-TECH SYSTEMS AND SERVICES LIMITED Vs. DILO AMATUREN UND ANLAGEN GMBH & ANR.
May 12, 2017
HIMACHAL MRIDHA Vs. THE FOOD CORPORATION OF INDIA & OTHERS
June 15, 2017
HIMALAY PAPER & BOARD MILLS PVT. LTD Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
September 15, 2017
HIMANGSHU PRAKASH MAITY Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
HIMANGSU KUMAR CHOWDHURY & ORS Vs. MEGHA ENCLAVE PVT LTD & ORS
October 23, 2017
HINDU JAGARAN MANCH Vs. STATE OF WEST BENGAL & ORS.
December 28, 2017
HINDUJA LEYLAND FINANCE LTD Vs. DEBDAS ROUTH & ANR
December 15, 2017
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. STATE OF WEST BENGAL & ORS
June 15, 2017
HINDUSTAN UNILEVER LIMITED Vs. SHIV SHANKER KARAR
September 13, 2017
HINDUSTAN UNILEVER LIMITED Vs. GUDDU
June 14, 2017
HINDUSTAN UNILEVER LIMITED Vs. RAJSHREE ENTERPRISES PVT. LTD
June 28, 2017
HINDUSTHAN FERTILIZER CORPORATION LIMITED Vs. UNION OF INDIA
August 2, 2017
HIRALAL PANDEY Vs. M/S. HILL TARAI CONSTRUCTION CO. & ORS
September 20, 2017
HIRAN KUNDU Vs. STATE OF WEST BENGAL
February 24, 2017
HIRANMAY SINHA Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
HOSSAIN SHEIKH Vs. STATE OF WEST BENGAL
June 14, 2017
HOWRAH FORGINGS LIMITED & ANR. Vs. UNION OF INDIA & ORS.
December 21, 2017
HRIDAY DAS (BAIRAGYA) Vs. STATE
September 6, 2017
HUMAYUN PROPERTIES LTD. Vs. ARUN ROY AND OTHERS
September 8, 2017
HUNGERFORD INVESTMENT TRUST LIMITED Vs. TURNER MORRISON AND CO. LTD.
April 18, 2017
ICHCHHAMATI PANDA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
ICICI BANK Vs. VCK SHARE AND STOCK BROKING SERVICES LIMITED
November 30, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SMT. SABITA GHORAI & ORS.
November 22, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SADIK MOLYA @ SADEK MOLLA @ SADEK ALI MOLLA AND ANOTHER
June 29, 2017
IFB AGRO INDUSTRIES LIMITED Vs. INTEGRATED PROJECT MANAGEMENT & SERVICES & ANR
January 16, 2017
IFB AGRO INDUSTRIES LTD Vs. CHIEF COMMERCIAL MANAGER (FM) EASTERN RAILWAY
May 16, 2017
ILLIAS SARDAR & ORS Vs. STATE OF WEST BENGAL
November 13, 2017
IN GOODS OF Vs. PURNO CHANDRA BARICK[DECD ]
November 21, 2017
IN MATTER OF Vs. BAIJU RADHAKRISHNAN NAIR
July 14, 2017
IN MATTER OF AN APPLICATION UNDER ARTICLE 227 OF CONSTITUTION OF INDIA Vs. SANKAR BAIDYA
December 22, 2017
IN MATTER OF DANKUNI HATCHERIES PVT LTD Vs. STATE
September 21, 2017
IN RE Vs. NAYAN DAS & ORS
March 6, 2017
IN RE Vs. MD AFTAB ALAM ALIAS AFATAB ALAM ALIAS APTAB ALAM ALIAS REHAN
August 25, 2017
IN RE Vs. BARUN GHOSH & ANR
June 20, 2017
IN RE : SHREE GANESH JEWELLERY HOUSE (I) LTD. AND ORS. Vs. STATE
June 29, 2017
IN RE, SANTU CHONGDER Vs. STATE OF WEST BENGAL
January 3, 2017
IN RE. SK. KALO @ RABIAL & ORS. Vs. STATE
May 8, 2017
IN RE., SMT. JAMUNA BERA @ TANUSHREE BERA & ANR. Vs. STATE
November 29, 2017
IN RE: NAYAN DAS Vs. STATE
March 6, 2017
IN RE: SABIR HOSSAIN KHAN Vs. STATE
March 23, 2017
IN THE MATTER OF SAYANTAN CHATTERJEE Vs. STATE
January 13, 2017
IN THE GOODS OF Vs. NURUN NAHAR, DECEASED AND SHEIKH ABDUS SADEK
April 5, 2017
IN THE GOODS OF Vs. SAMIR KUMAR BISWAS AND SUPRIYA BISWAS
November 13, 2017
IN THE GOODS OF Vs. KAMAL KRISHNA MITTER @ KAMAL MITRA
December 15, 2017
IN THE GOODS OF : JOYDEV PAL (DECEASED) AND JOYDEB PAUL Vs. SMT. DIPANWITA PAL
June 22, 2017
IN THE GOODS OF : NURUN NAHAR, DECEASED Vs. SHEIKH ABDUL MUKIM
April 5, 2017
IN THE GOODS OF : SHRUTIKA DOSHI (DEC.) Vs. STATE
June 28, 2017
IN THE GOODS OF : SMT. ARANYA SAHA, DECEASED AND SRIKANTA SAHA Vs. SANKAR LAL SAHA & ORS.
December 21, 2017
IN THE GOODS OF : SUBRATA PAL (DEC) Vs. SONALI PAL & ANR.
June 30, 2017
IN THE GOODS OF ABHA RANI SINHA @ ABHA SINHA (DECEASED) Vs. STATE
August 23, 2017
IN THE GOODS OF: AKHILES KUMAR SINHA Vs. RABI SINHA
July 19, 2017
IN THE GOODS OF: KAMAL KRISHNA MITTER @ KAMAL MITRA Vs. STATE
December 15, 2017
IN THE MATTER OF Vs. BINDU DEVI
May 3, 2017
IN THE MATTER OF Vs. SUMAN GHOSH
February 10, 2017
IN THE MATTER OF : ASANSOL DURGAPUR DEVELOPMENT AUTHORITY Vs. THE OFFICIAL LIQUIDATOR, HIGH COURT, CALCUTTA
June 30, 2017
IN THE MATTER OF : BABLU SHAW @ MATI BABLU Vs. STATE
June 5, 2017
IN THE MATTER OF : SUKUR ALI MUDI AND ORS. Vs. STATE
June 23, 2017
IN THE MATTER OF : TIMA DAS ALIAS SURAJ KUMAR DAS Vs. THE STATE OF WEST BENGAL
January 13, 2017
IN THE MATTER OF SAHADEV PRASAD GUPTA Vs. SMT. SUKUNTALA GUPTA
August 8, 2017
IN THE MATTER OF SUMAN GHOSH Vs. STATE
February 10, 2017
IN THE MATTER OF: MONALLY BHARAT ENGINEERING COMPANY LIMITED Vs. STATE
December 13, 2017
IN THE MATTER OF: UTPAL MONDAL Vs. STATE
June 30, 2017
IN THE MATTER OF: UTTAM KUMAR HALDER Vs. STATE
January 24, 2017
INCAB INDUSTRIES LTD & ORS Vs. STATE & ANR
May 18, 2017
INDIA POWER CORPORATION LTD. & DPSC LTD. Vs. IN THE MATTER OF: SECURITIES & EXCHANGE BOARD OF INDIA
January 27, 2017
INDIAN INSTITUTE OF TECHNOLOGY, KHARAGPUR Vs. SANJEEB KUMAR SINGH & ORS
April 10, 2017
INDIAN METALS & FERRO ALLOYS LIMITED Vs. ALCAST ENGINEERING PRIVATE LIMITED & ORS.
February 7, 2017
INDIAN OIL CORPORATION LTD & ANR Vs. ROY AND COMPANY & ORS
December 7, 2017
INDIAN OIL CORPORATION LTD. Vs. UNION OF INDIA
September 12, 2017
INDIAN OIL CORPORATION LTD. Vs. PRIYANKU BAKSHI
April 12, 2017
INDO Vs. UNION OF INDIA
April 12, 2017
INDO FOREIGN (AGENTS) PVT LTD Vs. UNION OF INDIA & ANR
February 22, 2017
INDO FOREIGN (AGENTS) PVT. LTD. Vs. UNION OF INDIA
February 22, 2017
INDRAJIT BISWAS Vs. STATE OF WEST BENGAL
September 21, 2017
INDRANIL MUKHERJEE Vs. JAYEETA MUKHERJEE (NEE BHATTACHERJEE) & ORS
December 21, 2017
INDRANIL MUKHERJEE Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2017
INDRANIL SAU & ANR. Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
INDRAPAL SINGH Vs. UNION OF INDIA AND OTHERS
June 23, 2017
INDU BALA BERA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
INDUMATI GIRJASHANKAR OJHA Vs. PURUSHOTTAM JAGANNATH BHIDE & ANR
November 6, 2017
INDUS INTEGRATED INFORMATION MANAGEMENT Vs. PR. C.S.T., KOLKATA
April 6, 2017
INDUS INTEGRATED INFORMATION MGMT. LTD. Vs. PR. COMMR. OF S.T.
March 8, 2017
INDUS INTEGRATED INFORMATION MGMT. LTD. Vs. PR. COMMR. OF CGST AND CS, KOLKATA
December 20, 2017
INDUSTRIAL DEVELOPMENT BANK OF INDIA Vs. ASHOK KUMAR & ORS
April 10, 2017
INSTITUTE FOR INDIAN MOTHER AND CHILD Vs. STATE OF WEST BENGAL AND ORS.
September 4, 2017
INTEGRATED DESICCATED COCONUT INDUSTRIES AND OTHERS Vs. UNION OF INDIA AND OTHERS
April 3, 2017
INTELLYSIS TECHNOLOGIES & RESEARCH LIMITED Vs. TECHNO TEACHING INFO SOLUTION PRIVATE LIMITED
August 31, 2017
INTERNATIONAL FERRITES LTD. Vs. THE STATE OF WEST BENGAL & ORS.
December 4, 2017
IQ CITY FOUNDATION & ANR Vs. STATE OF WEST BENGAL & ORS
August 11, 2017
IRA RANI ROY Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
IRINJALAKUDA TOWN CO-OPERATIVE BANK LTD Vs. ITC LTD AND OTHERS
May 16, 2017
IRSHAD AHMED Vs. UNION OF INDIA
January 18, 2017
ISHA DISTRIBUTION HOUSE PVT. LTD. Vs. ADITYA BIRLA NUVO LIMITED
February 13, 2017
ISHITA PATRA Vs. MAULANA ABUL KALAM AZAD UNIVERSITY OF TECHNOLOGY & ORS
June 5, 2017
IT IS SUBMITTED THAT IN ... Vs. RAJENDRA
June 28, 2017
ITC LIMITED Vs. GREEN INDIA RICE MILLERS AND EXPORTERS PRIVATE LIMITED
April 12, 2017
ITC LIMITED Vs. CONTROLLER OF PATENTS AND DESIGNS
March 6, 2017
ITC LTD. Vs. IRINJALAKUDA TOWN CO-OPERATIVE BANK LTD.
April 11, 2017
J K ENGINEERING PVT LTD Vs. ANE INDUSTRIES PVT LTD
November 22, 2017
J&J BUILDCON PVT. LTD. Vs. CONTROLLER OF PATENTS AND DESIGNS
April 27, 2017
J.H.INDUSTRIAL CORPORATION Vs. VIJENDRA KUMAR GOEL
April 13, 2017
JADAVPUR UNIVERSITY Vs. SUBHAMOY SINGHA ROY
March 30, 2017
JADUNATH DUTTA & ANR Vs. UNION OF INDIA & ORS
December 20, 2017
JAGABANDHU PATRA Vs. JOYDEB DESHALI & ANR
May 5, 2017
JAGAI GHOSH Vs. STATE OF WEST BENGAL
December 18, 2017
JAGANNATH DEY Vs. BHARAT SANCHAR NIGAM LTD.
September 12, 2017
JAGANNATH GUPTA FAMILY TRUST Vs. THE COMMISSIONER OF INCOME TAX (EXEMPTIONS)
September 18, 2017
JAGANNATH MONDAL Vs. STATE OF WEST BENGAL
September 21, 2017
JAGANNATH PATRA Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
JAGANNATH RAJBHAR & ANR Vs. STATE OF WEST BENGAL
December 11, 2017
JAGDHIR SINGH Vs. CONTROLLER GENERAL OF PATENTS
March 30, 2017
JAHANGIR KHAN Vs. STATE OF WEST BENGAL
November 21, 2017
JAHAR MISRA Vs. STATE OF WEST BENGAL
March 3, 2017
JAHARLAL MAJUMDAR Vs. SMT. SANDHYA MAJUMDAR
November 24, 2017
JAHIR ALAM @ JAHID @ JABED Vs. STATE OF WEST BENGAL
April 18, 2017
JAI MATA DI PROPERTIES PVT. LTD. Vs. SMT. ANJANA BASU
April 25, 2017
JAI VIKSHU NIKETAN PVT LTD Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) WEST BENGAL, KOLKATA
December 22, 2017
JAISHREE STEELS PRIVATE LIMITED & ANR Vs. STATE BANK OF INDIA & ORS.
August 24, 2017
JAISHREE STEELS PVT. LTD. Vs. ASSTT. COMMR. OF C. EX., DURGAPUR
July 13, 2017
JAJU PETRO CHEMICAL PVT. LTD. & ANR. Vs. THE COMMISSIONER OF CUSTOMS
July 6, 2017
JAKIR HOSSAIN CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
June 14, 2017
JALAN INTER CONTINENTAL HOTELS PVT. LTD. Vs. STATE BANK OF INDIA
August 1, 2017
JALDHI OVERSEAS PTE LTD Vs. BHUSHAN POWER & STEEL LIMITED
May 4, 2017
JALPAIGURI DISTRICT PRIMARY SCHOOL COUNCIL & ORS Vs. AMAL KUMAR DEBNATH & ORS
June 7, 2017
JAMSHED ALI AND ORS. Vs. UNITED INDIA INSURANCE CO. LTD. AND ORS.
June 13, 2017
JAMUNA GORAIN Vs. STATE OF WEST BENGAL AND ORS.
June 28, 2017
JAMUNA PAL Vs. SUKUMAR ALIAS SUKHMOY DHABAL & ORS
June 13, 2017
JANAKI BALA DAS Vs. THE STATE OF WEST BENGAL AND ORS.
June 21, 2017
JANARDAN NIRMAN PVT LTD Vs. ERA INFRA ENGINEERING LTD & ANR
August 4, 2017
JANKI DEVI SONKAR & ORS. Vs. GHANSHYAM SONKAR & ANR.
January 9, 2017
JASODA NANDAN DUTT Vs. BIDHAN NIRMAN PVT. LTD.
March 17, 2017
JAY PRAKASH MAJUMDAR Vs. STATE OF WEST BENGAL
December 5, 2017
JAYANTA KUMAR DAS Vs. BARUN KUMAR GUIN & ORS
May 2, 2017
JAYANTA KUMAR SADHU Vs. THE CHANDERNAGORE MUNICIPAL CORPORATION AND OTHERS
June 19, 2017
JAYANTA SANKAR & ANR Vs. STATE OF WEST BENGAL
November 30, 2017
JAYANTI MONDAL Vs. STATE OF WEST BENGAL & ORS
March 3, 2017
JAYANTI PAUL & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
November 13, 2017
JAYDEB PURAKAIT Vs. M/S. INDUSIND BANK LTD. AND ANR.
August 31, 2017
JAYDEV PAL Vs. STATE OF WEST BENGAL & ORS.
March 16, 2017
JAYNAL SK @ KATA Vs. STATE OF WEST BENGAL
August 11, 2017
JAYTEE EXPORT Vs. NATVAR PAREKH IND. LTD
August 2, 2017
JEHER ALI MONDAL Vs. THE STATE OF WEST BENGAL & ORS.
June 28, 2017
JESMINA BIBI (BISWAS) Vs. STATE OF WEST BENGAL & ORS
December 13, 2017
JESMINA BIBI BISWAS & ORS Vs. STATE OF WEST BENGAL & ORS
September 13, 2017
JET AIR AGENCIES PVT LTD & ANR Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
June 15, 2017
JHARIBALA MAL Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
JHARNA MAULIK & ORS Vs. KHALIL AHMED & ANR
September 12, 2017
JHIYAN MANAO DEVI ALIA NAWAO DEVI Vs. STATE OF WEST BENGAL
December 4, 2017
JHUMA SANTRA Vs. STATE OF WEST BENGAL & ORS
November 24, 2017
JIBAN CHANDRA CHAKRABORTY Vs. WEST BENGAL ELECTRICITY REGULATORY COMMISSION & ORS
November 1, 2017
JIBANGSHU KUMAR CHAKRABORTY & ORS Vs. SRI PRADIP CHURIWAL & ORS
August 28, 2017
JITEN JOYDER Vs. SMT. URMILA JAISWAL
December 11, 2017
JITENDRA KUMAR MISRA Vs. UNION OF INDIA AND OTHERS
August 4, 2017
JITENDRA PRASAD Vs. UNION OF INDIA
May 16, 2017
JOINT DIRECTOR, ENFORCEMENT DIRECTORATE Vs. UNITED MOHUN BAGAN FOOTBALL TEAM PVT.LTD.
September 18, 2017
JOYDEB KARMAKAR & ORS Vs. JYOTISH HAWLADAR
May 2, 2017
JOYDEEP SUR Vs. PRONITA SUR
November 14, 2017
JOYDEV MONDAL Vs. STATE OF WEST BENGAL AND ORS.
June 28, 2017
JOYNAL MONDAL @ SHAIKH & ORS Vs. STATE OF WEST BENGAL & ORS
November 1, 2017
JSB CEMENT LLP Vs. ASSAM ROOFING LIMITED AND OTHERS
May 18, 2017
JUGAL KISHORE SADANI Vs. SOUTH CITY PROJECTS (KOLKATA) LIMITED
April 4, 2017
JUHI FINALEASE (P) LTD. Vs. THE STATE OF WEST BENGAL
May 15, 2017
JULMUDDIN SK Vs. STATE OF WEST BENGAL
December 16, 2017
JYOTIRMOY CHATTERJEE Vs. STATE
June 2, 2017
K.K. SAHA & CO. PVT. LTD. Vs. ASHOK AGARWAL (ASSIGNED)
March 16, 2017
KAAISER OILS PRIVATE LIMITED & ORS Vs. ALLAHABAD BANK & ORS
August 30, 2017
KABERI MUKHRJEE Vs. STATE OF WEST BENGAL
July 27, 2017
KABERI SAHA & ANR Vs. CHITTA RANJAN SAHA
April 4, 2017
KABILUDDIN MONDAL Vs. STATE OF WEST BENGAL
May 19, 2017
KABITA DAS AND OTHERS Vs. SUBRATA SARKAR AND ANOTHER
December 14, 2017
KABRA BROTHERS & ANR Vs. SPEED CARGO MOVERS PRIVATE LIMITED
August 24, 2017
KABU MALIK Vs. THE STATE OF WEST BENGAL
February 10, 2017
KACHAN BIBI & ORS. Vs. KHABIR SK. & ORS.
November 2, 2017
KAIJAR HOSSAIN Vs. STATE OF WEST BENGAL & ORS
December 4, 2017
KAJAL DUTTA ROY Vs. ANIL KUMAR JOSHI
January 12, 2017
KAJAL SARKAR Vs. NAGESWAR SINGH & ANR
July 24, 2017
KAKALI CHAKRABORTY Vs. LIC OF INDIA
April 26, 2017
KAKALI DAS NEE SIL Vs. NILANGSHU MOHAN DAS
July 7, 2017
KALA MUNDA Vs. STATE OF WEST BENGAL
December 4, 2017
KALACHAND SARKAR Vs. TAPAN KUMAR MITRA
April 3, 2017
KALI SHANKAR GANGULY Vs. LALIT KUMAR AGARWALA & ORS
April 20, 2017
KALIDASI RAY Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
KALIKA PATHAK Vs. UNION OF INDIA & ORS
November 17, 2017
KALIMANDIR FILING STATION & ANR Vs. SANJUKTA DAS & ANR
August 16, 2017
KALIPADA ACHARJYA. Vs. STATE OF WEST BENGAL
January 18, 2017
KALITHODY SAHADERAN THIRUMULPAD @ K.S. THIRUMULPAD Vs. RAHUL MOITRA
March 9, 2017
KALPANA CHAKRABORTY Vs. THE STATE BANK OF INDIA & ORS.
March 23, 2017
KALPANA HAZRA & ANR Vs. UMA HAZRA & ORS
May 15, 2017
KALPANA PRAMANIK (DUTTA) Vs. STATE OF WEST BENGAL & ORS
December 1, 2017
KALPANA SINGHA ROY & ORS Vs. RANJANA DEY KABIRAJ (SINGHA ROY) & ORS
June 5, 2017
KALU ROY @ DILIP & ANR Vs. STATE OF WEST BENGAL
November 22, 2017
KALYAN BANDOPADHYAY Vs. STATE OF WEST BENGAL AND ANOTHER
July 21, 2017
KALYAN BARLA Vs. STATE
April 28, 2017
KALYAN BISWAS Vs. THE KOLKATA MUNICIPAL CORPORATION
March 23, 2017
KALYAN MONDAL Vs. RAJAT KORURI & ANR
September 15, 2017
KALYANI DAS Vs. BIDHAN CHANDRA KRISHI VISWAVIDYALAYA BENGAL & ANR
July 14, 2017
KAMALA BHAUMIK Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
KAMALA SINHA MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
KANAILAL BHAKAT & ANR. Vs. SAMBHU PRASAD BHAKAT & ANR.
July 27, 2017
KANAK BASU Vs. NANDINI BASU
November 23, 2017
KANAK PROJECTS LIMITED Vs. STEWARTS & LLOYDS OF INDIA LIMITED
September 11, 2017
KANANBALA BAGDINI & ANR Vs. SUKOMOL DAS & ORS
December 15, 2017
KANCHAN CHOUDHARY Vs. THE STATE OF WEST BENGAL
August 7, 2017
KANCHAN KUMAR SINHA Vs. UNION OF INDIA & OTHERS
May 18, 2017
KANTI PRASAD KHAITAN Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
June 15, 2017
KARABI MAJUMDER Vs. SUKHEN MAJUMDAR
November 24, 2017
KARIWALA INDUSTRIES LIMITED Vs. DEVELOPMENT COMMISSIONER, FALTA ECONOMIC ZONE & ORS
September 15, 2017
KARNANI PROPERTIES LIMITED Vs. SPACE INTERNATIONAL PVT. LTD.
October 23, 2017
KARTICK GHOSH @ KARTICK CHANDRA GHOSH Vs. THE STATE OF WEST BENGAL
September 8, 2017
KARTIK CHANDRA KAPAS & ORS Vs. HARIPADA SINGHA & ORS
May 4, 2017
KASHIM SK. & ORS. Vs. THE STATE OF WEST BENGAL
June 30, 2017
KASHINATH KUMAR & ANR Vs. SUMAN KUMAR & ORS
July 4, 2017
KAUSHAL KISHORE SINGH Vs. COAL INDIA LIMITED AND OTHERS
April 27, 2017
KAUSHIK SINHA SARKAR & ANR Vs. STATE OF WEST BENGAL & ANR
October 25, 2017
KAZI GHOLAM MURTAZA KAMAL & ORS Vs. STATE OF WEST BENGAL & ORS
August 4, 2017
KESHABANANDA GANGULY Vs. UNION OF INDIA & OTHERS
November 27, 2017
KESHAW PRASAD Vs. STATE OF WEST BENGAL
September 8, 2017
KHAGENDRA KUMAR DAS Vs. STATE OF WEST BENGAL
February 28, 2017
KHAGENDRA NATH DAS UKIL Vs. STATE OF WEST BENGAL
August 4, 2017
KHAGENDRA NATH SAU Vs. STATE OF WEST BENGAL & ORS
December 1, 2017
KHAIRUL BASAR SK @ BASAR Vs. THE STATE OF WEST BENGAL
October 24, 2017
KHAJERA BIBI & ORS Vs. BHANU BEWA & ANR
August 7, 2017
KHALID HASIN KHAN & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 11, 2017
KHARDAH CO-OPERATIVE BANK LTD & ORS Vs. JOYDEB SADHUKHAN & ORS
September 4, 2017
KHEM CHAND DHINGRA Vs. PRABIR ROY CHOWDHURY & ORS
April 13, 2017
KHEMANKARI PATRA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
KHOKON TUDU Vs. STATE OF WEST BENGAL
November 8, 2017
KIDZ HEALTHCARE PRIVATE LIMITED & ORS Vs. WEST BENGAL HOUSING INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED & ORS
December 12, 2017
KISHOR KUMAR LALA Vs. SHRIMATYA SANDHYA LALA & ORS
February 6, 2017
KISHORI MOHAN DAS Vs. SWAPAN KUMAR DAS
June 16, 2017
KISHORI RANJAN JANA Vs. HARADHAN DAS & ORS
May 17, 2017
KMDA SECURITY CONTRACTORS GUARDS UNION & ANR. Vs. STATE OF WEST BENGAL & ORS.
December 22, 2017
KOHINOOR TEA CO. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 28, 2017
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. THE THIRD INDUSTRIAL TRIBUNAL, GOVERNMENT OF WEST BENGAL
May 2, 2017
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. HINDUSTAN CONSTRUCTION CO LTD
December 1, 2017
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY Vs. SANMOHAN CHATTERJEE & ORS
August 21, 2017
KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS Vs. MFAR CONSTRUCTIONS PRIVATE LIMITED & ORS
November 14, 2017
KOLKATA MUNICIPAL CORPORATION Vs. SATYENDRANATH DUTTA
April 3, 2017
KOLKATA MUNICIPAL CORPORATION Vs. SHISHIR GUPTA
February 13, 2017
KOLKATA MUNICIPAL CORPORATION & ANR Vs. MERLIN DEVELOPERS & ORS
September 18, 2017
KOLKATA MUNICIPAL CORPORATION & ORS Vs. ANURAG GUPTA
August 23, 2017
KOLKATA MUNICIPAL CORPORATION & ORS Vs. GUDDI DEVI SHARMA & ORS
June 14, 2017
KOLKATA MUNICIPAL CORPORATION & ORS Vs. BALADEV BASU ALIAS DAVE BASU & ORS
June 14, 2017
KOLKATA MUNICIPAL CORPORATION & ORS Vs. PABITRA KUMAR MANDAL & ANR
August 9, 2017
KOLKATA MUNICIPAL CORPORATION & ORS. Vs. DALHOUSIE INSTITUTE & ANR.
August 29, 2017
KOTAK MAHINDRA BANK LIMITED Vs. TWADANYA AGARWAL
August 18, 2017
KOTAK MAHINDRA BANK LTD. Vs. SHANTANU DEB MOOKERJEA & ORS
August 3, 2017
KRIPA NAND SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
December 8, 2017
KRIPANATH BARMAN Vs. STATE OF WEST BENGAL
December 7, 2017
KRISHNA AGROTECH LIMITED Vs. PIL INDIA PRIVATE LIMITED
April 27, 2017
KRISHNA KANT DWIVEDI Vs. THE STATE OF WEST BENGAL & ORS.
October 23, 2017
KRISHNA KUMAR BIRLA Vs. RAJENDRA SINGH LODHA
September 6, 2017
KRISHNA NATH GHOSH & ORS Vs. MONOJ BHAKAT ALIAS MONOJ KUMAR BHAKAT & ORS
July 3, 2017
KRISHNA NATH GHOSH AND ORS. Vs. MONOJ BHAKAT ALIAS MONOJ KUMAR BHAKAT AND ORS.
June 20, 2017
KRISHNA PADA SARNAKAR Vs. STATE OF WEST BENGAL
December 14, 2017
KRISHNA PRASAD Vs. SUMATI SARDAR & ORS
April 4, 2017
KRISHNANAGAR MUNICIPALITY Vs. BIKASH KUMAR DUTTA
January 5, 2017
KRISTO LALL DUTT ALIAS KRISTA LAL DUTT (DEC ) Vs. MIRA SEN AND OTHERS
July 20, 2017
KSHIRSWARI ROY Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
KULTALI FOOD MARKETING PVT LTD Vs. BARUN GHOSH & ORS
November 27, 2017
KUNAL CHATTERJEE Vs. NATIONAL BANK FOR AGRICULTURE & RURAL DEVELOPMENT & ORS
September 21, 2017
KUNU MURMU Vs. STATE OF WEST BENGAL
December 16, 2017
KUSHAL CHAND DUGAR Vs. ZOHRA COMMERCIAL PVT. LTD. & ORS.
December 22, 2017
KUSUM MARKETING LTD & ANR Vs. STATE OF WEST BENGAL & ORS
December 21, 2017
L & T FINANCE LIMITED Vs. USI LOGISTICS PRIVATE LIMITED & ORS
September 15, 2017
L & T FINANCE LTD Vs. SAUMYA INFRAVENTURES PVT LTD
April 20, 2017
L & T FINANCE LTD Vs. CYGNUS EQUIPMENTS & RENTALS PVT. LTD. & ANR
September 21, 2017
LAFARGE INDIA (P) LTD Vs. MADAN LAL AGARWAL & ANR.
September 12, 2017
LAFARGE INDIA PRIVATE LIMITED Vs. KISHORE KUMAR SAHOO
January 10, 2017
LAGNAJITA CHATTERJEE Vs. STATE BANK OF INDIA
February 23, 2017
LAKHU DUBEY Vs. KOLKATA MUNICIPAL CORPORATION
April 28, 2017
LAKSHIPRIYA MAITY Vs. THE STATE OF WEST BENGAL AND ORS.
June 14, 2017
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR & OTHERS
July 10, 2017
LAKSHMI KANTAM Vs. LIEUTENANT GOVERNOR & OTHERS
April 3, 2017
LAKSHMI NARAYAN DEY Vs. STATE OF WEST BENGAL & ORS
October 23, 2017
LALIT HIMATLAL KAMPANI Vs. PRESIDENT, ADVERTISING CLUB, CALCUTTA & ORS
December 12, 2017
LALLAN THAKUR Vs. UNION OF INDIA AND OTHERS
September 21, 2017
LALMOHAN MAHATO Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
LALTU SINGH & ANR Vs. STATE OF WEST BENGAL
December 5, 2017
LAND AND BRICKS AND ENTERTAINMENTS LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
January 6, 2017
LANKESWAR SARKAR Vs. STATE OF WEST BENGAL
November 20, 2017
LAXMAN BAGDI Vs. STATE OF WEST BENGAL
April 11, 2017
LAXMI BAGDI Vs. SAGAR BAGDI
July 18, 2017
LAXMI MAJHI Vs. STATE OF WEST BENGAL
January 24, 2017
LAXMI MONI MANDI Vs. STATE OF WEST BENGAL & ORS.
December 20, 2017
LAXMI NARAYAN UDYOG LIMITED (IN LIQN) AND PANKAJ KUMAR AGARWAL Vs. OMENDRA KUMAR CHOWDHURY
July 24, 2017
LAXMI PAT SURANA Vs. THE CHAIRMAN, WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED AND OTHERS
June 22, 2017
LICHU BALA GHARA Vs. UNION OF INDIA & ORS
November 21, 2017
LIFE INSURANCE CORPORATION OF INDIA & ANR Vs. INSURANCE OMBUDSMAN & ORS
September 15, 2017
LINDSAY INTERNATIONAL PVT. LTD. Vs. LAXMI NIWAS MITTAL
February 17, 2017
LINDSAY INTERNATIONAL PVT. LTD. & ORS. Vs. LAXMI NIWAS MITTAL & ORS.
September 18, 2017
LIPI BANERJEE Vs. STATE OF WEST BENGAL & ORS
August 16, 2017
LMJ INTERNATIONAL LTD. Vs. SLEEPWELL INDUSTRIES CO. LTD. & ANR.
August 29, 2017
LOKNATH SARKAR & ANOTHER Vs. STATE OF WEST BENGAL
December 20, 2017
LUBRICATING OIL DEALERS ASSOCIATION Vs. UNION OF INDIA
July 14, 2017
LUN KARAN SUREKA Vs. STATE OF WEST BENGAL
August 4, 2017
LUNATIC/INSANE SUSANTA ADHIKARY Vs. SMT. RUPALI GANGULY
July 5, 2017
LUX INDUSTRIES LTD. Vs. SURENDRA CHOPRA
December 21, 2017
M MUTHARASU Vs. A&N ADMINISTRATION & OTHERS
July 10, 2017
M/S BANWARILAL GOEL & SONS & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
September 18, 2017
M/S BHUWALKA TRADING & TEA CO. (P) LTD. Vs. STATE OF WEST BENGAL
July 13, 2017
M/S ELITE PHARMACEUTICALS & ANR Vs. INCOME TAX OFFICER, WARD 46 (1)
September 15, 2017
M/S GUIN BROTHERS Vs. THE STATE OF WEST BENGAL
January 16, 2017
M/S MACKINTOSH BURN LTD. Vs. M/S SARKAR & CHOWDHURY ENTERPRISE PVT. LTD.
September 15, 2017
M/S PUNAM PROJECTS (P) LTD Vs. SRI RAJENDRA SINGH
July 20, 2017
M/S SUPREME INDUSTRIAL SECURITY CO. Vs. E.S.I. CORPORATION
June 6, 2017
M/S TERAI INFRASTRUCTURES LTD. Vs. M/S ROBIN COMMERCIAL PVT. LTD. AND OTHERS
February 21, 2017
M/S. AMAN EXPORTS AND ORS. Vs. THE COMMISSIONER OF CUSTOMS (PORT) AND ANR.
December 8, 2017
M/S. AMBO EXPORTS LIMITED Vs. M/S. NARASUS EXPORTS & ANOTHER
January 31, 2017
M/S. BATA INDIA LIMITED Vs. UNION OF INDIA AND OTHERS
November 17, 2017
M/S. CANNING FARMS PVT. LTD. Vs. THE STATE OF WEST BENGAL
May 17, 2017
M/S. CHAMPDANY INDUSTRIES LTD. Vs. STATE OF W.B.
April 17, 2017
M/S. DEBENDRA BIJOY GHOSH Vs. UNION OF INDIA
February 14, 2017
M/S. GOURHATI COLD STORAGE PVT. LTD. Vs. THE WEST BENGAL STATE ELECTRICITY BOARD & ORS.
February 10, 2017
M/S. INDO Vs. M/S. ARIHANT INTERNATIONAL LTD. ORS.
March 3, 2017
M/S. INDUSIND BANK LTD Vs. RAJIB BHATTACHARJEE
July 21, 2017
M/S. KESORAM INDUSTRIES LIMITED Vs. ALLAHABAD BANK
April 3, 2017
M/S. KHUSHAGRA INFRASTRUCTURE PVT. LTD. AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
June 20, 2017
M/S. MERCK LTD. Vs. RADHA NATH NANDI
August 25, 2017
M/S. MUSTAK HOSSAIN & ORS. Vs. DR. AKBAR ALI KHAN
January 20, 2017
M/S. NEWS TRAVEL AGENCY PVT. LTD. Vs. STATE OF WEST BENGAL
November 10, 2017
M/S. PAHARPUR COOLING TOWERS LTD. Vs. M/S. PATHBREAKING PROJECTS LTD.
May 11, 2017
M/S. PALASHBARI TEA COMPANY LTD. & ORS. Vs. STATE OF WEST BENGAL & ANR.
May 5, 2017
M/S. PEERLESS INN Vs. FOURTH INDUSTRIAL TRIBUNAL
March 29, 2017
M/S. PORT SHRAMIK CO Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION, REGIONAL OFFICE, KOLKATA & ORS.
September 4, 2017
M/S. PUSHKAR IMPEX PVT. LTD. & ANR. Vs. THE COMMISSIONER OF CUSTOMS (PORT) & ORS.
August 31, 2017
M/S. RAMPRASAD OMPRAKASH Vs. LOK NATH CHOUDHURY
January 17, 2017
M/S. REATA PHARMACEUTICALS Vs. UNION OF INDIA & ANR.
August 22, 2017
M/S. ROTOMAC ELECTRICALS PVT. LIMITED Vs. UNION OF INDIA
January 6, 2017
M/S. S.G. TIN PRINTERS PVT. LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 3, 2017
M/S. SABITA ENTERPRISE Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I
June 8, 2017
M/S. SABITA ENTERPRISE AND ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER
June 28, 2017
M/S. SMART ENTERPRISES Vs. SHREE RAM TRUST
August 16, 2017
M/S. SREI INFRASTRUCTURE FINANCE LTD. Vs. DY COMMISSIONER OF INCOME TAX, CIRCLE -11(2), KOLKATA
August 12, 2017
M/S. UNI-CRYSTAL TECHNOCHEM Vs. SECOND LABOUR COURT
August 30, 2017
M/S. V.K. UDYOG LIMITED Vs. UNION OF INDIA
February 24, 2017
M/S. VATECH WABAG LIMITED Vs. DEPUTY COMMISSIONER OF SALES TAX
March 30, 2017
M/S. VIVEK SARDA (HUF) Vs. AMRAPALI HIGHRISE PRIVATE LIMITED
April 24, 2017
MAAN CONCAST PVT LTD & ANR Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD & ORS
December 6, 2017
MACHINO MOTORS PRIVATE LIMITED & ANR. Vs. MAC DEVELOPERS PRIVATE LIMITED
May 4, 2017
MADAN CHANDRA SAMANTA Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
MADAN GOPAL SEN Vs. SM. ARCHANA PAL AND ANOTHER
June 16, 2017
MADAN MOHAN HAZRA Vs. STATE OF WEST BENGAL & ORS
December 13, 2017
MADDOCK FILMS PRIVATE LIMITED Vs. SHIBOPRASAD MUKHERJEE & ORS
July 17, 2017
MADHAI CHANDRA MONDAL Vs. STATE OF WEST BENGAL
April 27, 2017
MADHUMITA ROY Vs. UNION OF INDIA & ORS
June 28, 2017
MADHURI BANERJEE Vs. STATE OF WEST BENGAL AND ORS
January 18, 2017
MADHUSUDAN SAMANTA Vs. STATE OF WEST BENGAL
March 20, 2017
MADHYAMGRAM MUNICIPALITY & ORS Vs. MANAS DASGUPTA & ORS
September 6, 2017
MAGMA FINCORP LIMITED Vs. SRINIVASA STEEL PRODUCTS & ORS
July 7, 2017
MAGMA FINCORP LIMITED Vs. ASHOK KUMAR & ORS
September 13, 2017
MAGMA FINCORP LIMITED Vs. MATHA METALS
December 20, 2017
MAGMA FINCORP LTD Vs. SANDRA COMPANY & ORS
July 12, 2017
MAGMA HDI GENERAL INSURANCE COMPANY LTD Vs. UNION OF INDIA & ORS
September 1, 2017
MAGMA SHARCHI FINANCE LTD Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
July 13, 2017
MAHABIR THAKUR Vs. CESC LTD. & ORS.
September 18, 2017
MAHADEB KES & ORS Vs. SUBRATA SAHA & ANR
July 28, 2017
MAHADEV DUTTA Vs. STATE OF WEST BENGAL
January 10, 2017
MAHAMMAD ALI Vs. STATE OF WEST BENGAL
November 22, 2017
MAHAMUDA BIBI Vs. STATE OF WEST BENGAL & ORS
July 10, 2017
MAHAMUDA PARVIN Vs. STATE OF WEST BENGAL & ORS
September 13, 2017
MAHENDRA KUMAR JAIN (HUF) Vs. TILAK RAJ AGARWAL (HUF) & ORS
July 14, 2017
MAHENDRA KUMAR JALAN & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
May 5, 2017
MAHENDRA KUMAR KARNANI Vs. RADHA DEVI KARNANI
July 7, 2017
MAHESH AGARWALLA Vs. ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT (E.D.)
August 2, 2017
MAHESH MUDALIA Vs. STATE OF WEST BENGAL
July 5, 2017
MAINUDDIN SARKAR Vs. STATE OF WEST BENGAL & ORS
August 16, 2017
MAJLUM MOMIN & ORS Vs. DUKKHU MOMIN & ORS
May 4, 2017
MALATI SARDAR Vs. STATE OF WEST BENGAL
July 20, 2017
MALAY SARKAR & ANR Vs. STATE OF WEST BENGAL & ORS
December 6, 2017
MAN PRAKASH PROJECTS PVT. LTD. Vs. HARISH CHOPRA & ORS.
September 12, 2017
MANAGING COMMITTEE BEGUNABARI HIGH SCHOOL Vs. STATE OF WEST BENGAL
February 3, 2017
MANAGING COMMITTEE OF B K N T SENIOR MADRASAH & ORS Vs. STATE OF WEST BENGAL & ORS
May 19, 2017
MANAGING COMMITTEE OF BADURIA SENIOR MADRASAH (W.P. NO. 3321 (W) OF 2011) Vs. THE STATE OF WEST BENGAL & ORS.
February 21, 2017
MANAGING COMMITTEE OF HARANAGAR CHANDIPUR SENIOR MADRASAH Vs. MD ABDUS SOBHAN & ORS
June 9, 2017
MANAGING COMMITTEE OF KUNOIR K C HIGH SCHOOL (H S) & ANR Vs. STATE OF WEST BENGAL & ORS
November 21, 2017
MANAGING COMMITTEE, VIDYA VIKASH HIGH SCHOOL (HS) & ANR Vs. DIRECTOR OF SCHOOL EDUCATION, WEST BENGAL & ORS
September 22, 2017
MANASH FORGINGS PVT. LTD Vs. SOUTH EASTERN RAILWAYS
July 13, 2017
MANENDRA KUMAR Vs. THE UNION OF INDIA AND ORS.
January 18, 2017
MANGAL DANDAPAT Vs. STATE
December 16, 2017
MANGAL MAHATO Vs. STATE OF WEST BENGAL
December 19, 2017
MANGAL MURMU Vs. THE STATE OF WEST BENGAL
March 7, 2017
MANICKAM Vs. RAGINI SOLANKI & ANOTHER
November 6, 2017
MANIK LAL BHOWMIK Vs. BHARAT SANCHAR NIGAM LIMITED
February 17, 2017
MANIK SINGH & ORS Vs. CHANCHAL PRASAD SINGH & ORS
December 4, 2017
MANILAL CHAKRABORTY Vs. STATE OF WEST BENGAL
May 16, 2017
MANIRUL BISWAS @ RAJU Vs. STATE
December 16, 2017
MANISHA GIRI & ANR Vs. STATE OF WEST BENGAL & ORS
March 20, 2017
MANISHANKAR GARANG Vs. SK NAFIS ALI & ORS
May 17, 2017
MANJU DUTTA Vs. STATE OF WEST BENGAL
April 19, 2017
MANJU DUTTA & ORS. Vs. THE DECEASED APPELLANT SUBAL CHANDRA DUTTA
April 19, 2017
MANJU MANNA Vs. STATE OF WEST BENGAL & ORS
June 21, 2017
MANJUR ALI Vs. THE STATE OF WEST BENGAL AND ORS.
August 29, 2017
MANJUSHREE TECHNOPACK LTD. Vs. MAGPET POLYMERS PVT. LTD.
July 26, 2017
MANMATHA DALUI Vs. STATE OF WEST BENGAL
August 18, 2017
MANMATHA MAITY Vs. STATE OF WEST BENGAL
December 16, 2017
MANORANJAN DAS Vs. DEBABRATA KHATUA & ORS
December 18, 2017
MANOWARA BIBI AND ANR. Vs. ALAUDDIN MIDDAY AND ANR.
June 20, 2017
MANTU BARMAN Vs. STATE OF WEST BENGAL
December 4, 2017
MANTU PAL Vs. THE STATE OF WEST BENGAL
January 5, 2017
MANTU PRASAD BHAGAT @ BHAGAD Vs. BIRBHUM DISTRICT CENTRAL CO-OPERATIVE BANK LTD & ORS
April 13, 2017
MANU KAR & ORS Vs. HIRONMOY DAS
August 7, 2017
MANUBALA SINHA MAHAPTRA & ORS Vs. NIKHIL SINHA MAHAPTRA & ORS
August 1, 2017
MARCO POLO RESTAURANT PVT. LTD Vs. AMIT TIWARI & OTHERS
August 23, 2017
MARICO LIMITED Vs. G P L OIL COMPANY & ANR
November 2, 2017
MARTHA XALXO & ORS Vs. UNION OF INDIA & ORS
June 14, 2017
MARYMIT LEPCHA Vs. THE STATE OF WEST BENGAL AND ORS.
June 28, 2017
MASTER ARPAN CHHETRI Vs. MRS. SUJATA SEN
September 14, 2017
MASUD ALI SK. & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
July 24, 2017
MATA PRASAD SHAW Vs. SUDAMA DEBI
December 20, 2017
MATILAL SASMAL & ANR Vs. SAHADEB KAR & ANR
August 8, 2017
MAYANK PODDAR & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
June 15, 2017
MAYARANI KARMAKAR Vs. ASHIM BOSE
August 11, 2017
MAYNA MURMU Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
MBL INFRASTRUCTURES LIMITED Vs. IRCON INTERNATIONAL LIMITED
March 1, 2017
MBL INFRASTRUCTURES LTD & ORS Vs. RITES LTD & ORS
December 14, 2017
MD AFTAB ALAM @ CHELA Vs. STATE OF WEST BENGAL
December 5, 2017
MD AJAM Vs. STATE OF W B & ORS
July 13, 2017
MD AKBAR ALI GAYEN Vs. MD RAICHUDDIN LASKAR & ORS
December 11, 2017
MD AKMAL HOSSAIN Vs. STATE OF WEST BENGAL & ORS
October 24, 2017
MD ALAUDDIN MALLICK Vs. STATE OF WEST BENGAL & ORS
December 13, 2017
MD ALTAF HOSSAIN & ORS Vs. ABHIJIT AGARWALA
May 16, 2017
MD GULZAR ALI @ MD DHIMAN Vs. STATE OF WEST BENGAL
December 16, 2017
MD JAMAL @ JAMALUDDIN & ORS Vs. STATE OF WEST BENGAL
December 18, 2017
MD KAMAR RAJA @ RAJU Vs. STATE OF WEST BENGAL
April 21, 2017
MD MAHIUDDIN & ORS Vs. GURU PROSAD PAL & ANR
August 21, 2017
MD MOJAMMEL HOQUE & ORS Vs. ALLAUDDIN & ORS
August 7, 2017
MD RAFIK MOLLA & ORS Vs. SAJEDAR RAHAMAN MOLLA & ANR
September 1, 2017
MD SAHAJAHAN Vs. STATE OF WEST BENGAL
December 8, 2017
MD SANUWAR ALIAS MD KASEM Vs. INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, EASTERN ZONAL UNIT
December 7, 2017
MD SIRAJ Vs. STATE OF WEST BENGAL
August 16, 2017
MD TOHIDUR RAHAMAN Vs. STATE OF WEST BENGAL & ORS
September 21, 2017
MD ZAKARIA HOSSAIN & ORS Vs. MD ISMAIL
April 10, 2017
MD. AINUL Vs. STATE OF WEST BENGAL
May 15, 2017
MD. ALAUDDIN MOLLA & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
June 29, 2017
MD. ASHRAFUL HOQUE @ FATIK SK Vs. STATE OF WEST BENGAL
February 14, 2017
MD. DANIYAL KAUR AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2017
MD. MORFUL HAQUE Vs. THE STATE OF WEST BENGAL
April 21, 2017
MD. MOSTAFA PARHAD HOSSAIN & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
April 7, 2017
MD. NASIRUDDIN Vs. HONBLE HIGH COURT AT CALCUTTA
May 19, 2017
MD. NAZRUL ISLAM AND ANR. Vs. SRI UDAY CHAKRABORTY AND ORS.
March 24, 2017
MD. REZAUL KARIM Vs. STATE OF WEST BENGAL
August 17, 2017
MD. SAHAZADA ALI Vs. STATE OF WEST BENGAL
April 11, 2017
MD. ZAWED KHAN Vs. SRI NARAYAN SWAROOP NIGAM
July 14, 2017
MD. ZIAUR RAHAMAN Vs. INDIAN OIL CORPORATION LTD. AND OTHERS
June 15, 2017
ME2WE FOUNDATION & ANR Vs. STATE OF WEST BENGAL & ORS
January 12, 2017
MECHON SERVICES Vs. PREDOMINANT ENGINEERS & CONTRACTORS (P) LIMITED
December 4, 2017
MEDLEY PHARMACEUTICALS LTD. Vs. FIRST INDUSTRIAL TRIBUNAL
April 20, 2017
MEKA DREDGING COMPANY PRIVATE LIMITED Vs. CORPORATION BANK & ANR
June 29, 2017
MERAJUL HOQUE Vs. THE STATE OF WEST BENGAL
September 21, 2017
MESSRS SERAJUDDIN AND CO. Vs. UNION OF INDIA
February 16, 2017
METAL BOX INDIA LIMITED Vs. ARUP KUMAR DATTA & OTHERS
January 27, 2017
METRO RAILWAY Vs. ARIJIT MALLIK & ANR
April 7, 2017
MICROCON SYSTEM ENGINEERS PVT LTD & ANR Vs. STATE & ANR
May 3, 2017
MIHIR CHOREY Vs. THE STATE OF WEST BENGAL & ORS
August 1, 2017
MIJANUR RAHAMAN & ORS Vs. MD MOSTAFA FORHAD HOSSAIN & ORS
September 20, 2017
MILAN BEETHI CO-OPERATIVE HOUSING SOCIETY LTD & ORS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS
January 10, 2017
MINATI CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
MINATI CHOWDHURY Vs. STATE OF WEST BENGAL & ORS
January 25, 2017
MINATI NASKAR Vs. RAJPUR SONARPUR MUNICIPALITY & ORS
September 18, 2017
MINERAL OVERSEAS PVT. LTD. & ANR Vs. CHIEF COMMERCIAL MANAGER
January 31, 2017
MINOR RIYAN GHOSH Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR.
August 17, 2017
MINOR SEEMA MAHATO Vs. ALOK MAHATO & ANR.
December 22, 2017
MINTU MALLICK Vs. THE HONBLE HIGH COURT AT CALCUTTA
July 14, 2017
MINTU MONDAL Vs. UNION OF INDIA & ORS.
July 5, 2017
MINU TAMANG @ MALA Vs. THE STATE OF WEST BENGAL
March 14, 2017
MIRA GHOSH Vs. ARUP KUMAR JANA
August 11, 2017
MIRA HALDER & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
December 22, 2017
MISS SONALI NANDI Vs. THE WEST BENGAL NURSING COUNCIL & ORS.
March 22, 2017
MITALI GHOSH Vs. UNION OF INDIA
June 14, 2017
MITHUN @ AKHTAR ALI Vs. SK AZIZ HAQUE & ORS
November 24, 2017
MITTAL TECHNOPACK PRIVATE LIMITED & ANR Vs. DEVELOPMENT COMMISSIONER & ORS.
August 17, 2017
MITTAL TECHNOPACK PRIVATE LTD. & ANR. Vs. ECGC LTD. (FORMERLY EXPORT CREDIT GUARANTEE CORP. OF INDIA LTD.)
January 27, 2017
MOHAN DAS Vs. IRA MUKHERJEE & ANR
June 14, 2017
MOHAN SINGH RAI Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
MOHANLAL DAS Vs. STATE OF WEST BENGAL
August 24, 2017
MOHANLAL GOENKA, DECEASED AND RAJESH GOENKA Vs. CHANDRA PRAKASH GOENKA
November 2, 2017
MOHARAM DHALI & ANR Vs. STATE OF WEST BENGAL & ANR
April 12, 2017
MOHIBUR MOLLA Vs. STATE OF WEST BENGAL
November 6, 2017
MOHINI MOHAN MAITY Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
MOKARIM NASKAR & ORS. Vs. R.J. HOMES PVT. LTD. & ORS.
April 4, 2017
MOLOY KUMAR BANERJEE Vs. SMT. AKURI JHAL (LR OF ANIL JHAL) & ORS.
December 20, 2017
MOLU ALI SAHA Vs. BIMAL KUMAR DINDA
June 30, 2017
MONIKA DAS Vs. BISWARAN CHATERJEE
August 7, 2017
MONIRUL ISLAM Vs. RABIUL HAQUE & ANR
April 27, 2017
MONOJIT DAS Vs. SUJIT ROY CHOWDHURY
April 27, 2017
MONORANJAN DULEY @ MONA Vs. STATE
December 4, 2017
MONORANJAN KOLEY & ANR Vs. STATE OF WEST BENGAL
July 24, 2017
MONSUR ALI MONDAL @ PUNTE KHOKA & ORS Vs. STATE OF WEST BENGAL & ANR
November 28, 2017
MOUMITA MONDAL Vs. STATE
January 25, 2017
MOUSUMI BOSE (PAL) Vs. SONALI PAL & ANR
June 30, 2017
MRINAL KANTI KAMAR Vs. STATE OF WEST BENGAL
May 19, 2017
MRINAL KANTI SIL Vs. SAMPA KABIRAJ
March 14, 2017
MRITYUNJOY BAR & ANR. Vs. SRI ACHINTYA MONDAL & ORS.
June 30, 2017
MS. SHIPRA BANIK Vs. THE EXECUTIVE OFFICER AND OTHERS
June 14, 2017
MST. SHEFALI KHATUN Vs. STATE OF WEST BENGAL AND ORS.
January 11, 2017
MUKHTAR @ MOKTAR MONDAL & ORS Vs. STATE OF WEST BENGAL
November 22, 2017
MUKLAL SUKUL Vs. SHYAMLAL SUKUL & ORS
September 13, 2017
MUKTAR KHAN Vs. SALIM KHAN
June 21, 2017
MUKUL ROY Vs. STATE OF WEST BENGAL & ANR.
December 20, 2017
MULTIPLE RESORTS PVT. LTD. Vs. MARS BULLION TRADE PVT. LTD.
February 24, 2017
MUNNA SK @ NOOR ISLAM Vs. STATE OF WEST BENGAL
December 15, 2017
MURARI MOHAN SHA Vs. KESHAB CHANDRA SHA AND ANR.
October 24, 2017
MUSTAQUE ANSARI Vs. STATE OF WEST BENGAL
September 8, 2017
NABA KUMAR MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
NABADWIP JALAPATH PARIBAHAN CO-OPERATIVE SOCIETY LTD Vs. STATE OF WEST BENGAL & OTHERS
December 1, 2017
NABIN CHANDRA GIRI & OTHERS Vs. THE STATE OF WEST BENGAL
November 27, 2017
NAGMA BEGUM & ORS. Vs. BOARD OF AUQAF, WEST BENGAL & ORS.
December 19, 2017
NAGORI PLY ARCADE LTD. Vs. PUNJAB NATIONAL BANK
July 5, 2017
NAKUL BISWAS Vs. STATE OF WEST BENGAL
December 8, 2017
NAMITA DAS & ANR Vs. GANESH CHANDRA BASAK
July 13, 2017
NAMITA DE Vs. STATE OF WEST BENGAL AND OTHERS
December 1, 2017
NANDA DULAL BISWAS Vs. THE STATE OF WEST BENGAL AND ANOTHER
July 25, 2017
NANDA KUMAR MISHRA Vs. SK. MD. ANISUR RAHMAN & ORS.
December 20, 2017
NANDA RANI MAJHI & ORS Vs. SAMIR NASKAR & ORS
October 23, 2017
NANDA RANI MAJUMDAR & ANR Vs. SAMARESH THAKURATA
September 5, 2017
NANDLAL GUPTA Vs. C E S C LIMITED & ORS
February 15, 2017
NANDU K BELANI & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
September 14, 2017
NARAYAN BHOWMIK @ BAPI Vs. STATE OF WEST BENGAL
September 5, 2017
NARAYAN CHANDRA MAJI & ORS Vs. STATE OF WEST BENGAL & ORS
July 6, 2017
NARBADA VYAPAAR PRIVATE LIMITED Vs. STATE BANK OF INDIA
December 12, 2017
NARBHERAM POWER AND STEEL PVT. LTD. Vs. ORIENTAL INSURANCE COMPANY LTD.
September 5, 2017
NARCOTIC CONTROL BUREAU Vs. RAFIQU AHMED SK
May 3, 2017
NARGIS PARBHIN BEGUM Vs. STATE OF WEST BENGAL & ORS
December 6, 2017
NASINA KHATOON (BIBI) & ORS Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
NASIR DAFADAR Vs. STATE OF WEST BENGAL
March 14, 2017
NATIONAL CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. WEST BENGAL STATE HANDLOOM CO-OPERATIVE SOCIETY LTD
April 12, 2017
NATIONAL INSURACNE CO LTD Vs. NIMAI @ NEMAI CHANDRA GORAI & ANR
September 12, 2017
NATIONAL INSURANCE CO. LTD Vs. SMT. RUNU SINGH & ORS.
July 4, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. JYOTSNA GOURI & OTHERS
March 15, 2017
NATIONAL INSURANCE CO. LTD. Vs. MAINAK GHOSH & ANR.
January 12, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. CHIRANJAN ADDY AND ORS
April 18, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. PRATIMA BARICK AND ANR.
March 3, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. SULEKHA DAS & ORS.
November 22, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SUJATA MANNA AND OTHERS
June 14, 2017
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. WEST BENGAL STATE MICRO SMALL ENTERPRISES
February 16, 2017
NAVAL PATEL & ORS Vs. STATE OF WEST BENGAL & ORS
November 3, 2017
NAVEEN GOEL Vs. COMMISSIONER OF CUSTOMS
February 10, 2017
NAVIN GUPTA Vs. RABINDRA AGARWAL
July 19, 2017
NAYEEM AKHTAR KHAN Vs. BHARAT PETROLEUM CORPORATION LTD & ORS
June 22, 2017
NAZIMUDDIN KHAN Vs. LLOYD INSULATION(S) INDIA LIMITED
February 23, 2017
NAZRUL ISLAM Vs. STATE OF WEST BENGAL & ORS
August 28, 2017
NAZRUL ISLAM & ORS Vs. STATE OF WEST BENGAL
November 20, 2017
NEJAB MOROL @ NIJAMUDDIN AND OTHERS Vs. STATE OF WEST BENGAL
April 11, 2017
NEMAI CHANDRA HALDER Vs. UNION OF INDIA AND OTHERS
November 7, 2017
NEMAI MAJHI Vs. STATE
December 14, 2017
NERA BAG @ GOURANGA & ANOTHER Vs. STATE OF WEST BENGAL
November 17, 2017
NETAI SEN Vs. STATE OF WEST BENGAL
November 2, 2017
NETAI SEN @ NETAIPADA SEN Vs. STATE OF WEST BENGAL
April 3, 2017
NEW ALL INDUSTRIS & ANR Vs. UNITED BANK OF INDIA & ORS
December 20, 2017
NEW KENILWORTH HOTEL PVT. LTD. Vs. STATE OF WEST BENGAL
December 21, 2017
NEWS TRAVEL AGENCY PVT LTD Vs. STATE OF WEST BENGAL & ORS
November 10, 2017
NIBARAN MURMU @ SAHEBRAM Vs. STATE OF WEST BENGAL
June 30, 2017
NIBEDITA MUKHERJEE Vs. JOSEPH BIKASH BAGH
July 18, 2017
NILIMA ROYCHOWDHURY Vs. SUBHAS CHANDRA GHOSH & ORS
April 25, 2017
NILMADHAV GHORA Vs. ARJUN KUMAR DUTTA AND ANR.
January 9, 2017
NILOTPAL ROY CHOUDHURI Vs. BANGIYA GRAMIN VIKASH BANK & ORS
August 3, 2017
NIMAI CHARAN SASMAL. Vs. STATE OF WEST BENGAL
January 18, 2017
NINGMA DOLMA LAMA Vs. THE STATE OF WEST BENGAL AND ORS.
June 28, 2017
NIPUL BISWAS Vs. STATE OF WEST BENGAL
November 2, 2017
NIRANJAN GHOSH Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
NIRANJAN HALDER Vs. STATE OF WEST BENGAL & ORS
September 6, 2017
NIRANJAN KUMAR SUDH & ANR Vs. RANI DEVI AGARWAL & ORS
December 8, 2017
NIRAPADA DHARA & ORS Vs. STATE OF WEST BENGAL
May 3, 2017
NIRMAL CH DHAR Vs. STATE OF WEST BENGAL
December 13, 2017
NIRMAL KUMAR NEOGI Vs. SAMAR GHOSH @ BHOMBAL GHOSH & ORS
April 3, 2017
NIRMAL MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
NIRMAL SADHUKHAN Vs. UCO BANK
May 17, 2017
NIRMAL WIRES PVT. LTD. Vs. MEHRA ELECTRIC COMPANY AND OTHERS
June 22, 2017
NIRMALA MISRA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
NIRMALENDU DAS Vs. MONIKA GHOSH
July 25, 2017
NITISH MONDAL Vs. SUJAN FERRY OPERATORS & ORS
September 13, 2017
NITYA GOPAL ROY & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 31, 2017
NITYANANDA SINGHA Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
NIYATI SANGIRI Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
NO 1, PATRABAD MATSYAJIBI SAMABAY SAMITY LIMITED Vs. STATE OF WEST BENGAL AND OTHERS
September 1, 2017
NOOR ALAM & ORS Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
July 18, 2017
NOOR HOSSAIN ALIAS RAJESH AND ANOTHER Vs. STATE OF WEST BENGAL
September 12, 2017
NOOR ISLAM & ORS Vs. STATE OF WEST BENGAL & ORS
September 11, 2017
NOOR ISLAM SK @ NOOR ISLAM Vs. STATE OF WEST BENGAL
October 25, 2017
NORTH 24-PARGANAS DISTRICT PRIMARY SCHOOL COUNCIL Vs. RAMPROSAD KHAN AND ORS
April 19, 2017
NPR FINANCE LTD. Vs. DEEPAK JHUNJHUNWALA
July 27, 2017
NRIPENDRA NARAYAN GHOSH Vs. DR. CHANDRA SHEKHER MURMU
July 11, 2017
NRSKL HEALTH CARE PRIVATE LIMITED Vs. STATE BANK OF INDIA & ANR
December 28, 2017
NUPUR CHANDRA GHOSH Vs. UNION OF INDIA & OTHERS
August 16, 2017
NUR BAKT @ MD NURBAKT & ORS Vs. BAJARUDDIN MIAN & ORS
July 13, 2017
NURPUR ISLAMIA DARUL HUDA SENIOR MADRASAH Vs. STATE OF WEST BENGAL & ORS
May 11, 2017
NURUL ISLAM Vs. ESRATUN BIBI
July 26, 2017
OENDDRELA CHANDRA NEE DUTTA Vs. LOKNATH CHANDRA
July 18, 2017
OLIUL MONDAL Vs. EKSAD ALI
May 19, 2017
OM PRAKASH VERMA Vs. THE STATE OF WEST BENGAL & ORS.
September 1, 2017
OMBIR SINGH Vs. UNION OF INDIA
September 11, 2017
OMPRAKASH THAKUR Vs. BHOLA SHAW
February 15, 2017
ONKAR PARIVAHAN FINANCE PRIVATE LIMITED Vs. KOLKATA MUNICIPAL CORPORATION
February 24, 2017
ORGANON (INDIA) PRIVATE LIMITED Vs. MARTIN & HARRIS PRIVATE LIMITED
September 12, 2017
ORIENTAL BANK OF COMMERCE Vs. DEPUTY CHIEF LABOUR COMMISSIONER (CENTRAL), KOLKATA & ORS
April 5, 2017
ORIENTAL GAS CO LTD & ORS Vs. DINESH VINIYOG LTD & ORS
September 5, 2017
ORIENTAL INSURANCE CO LTD Vs. ABEDA BIBI AND ORS
September 12, 2017
ORIENTAL INSURANCE CO LTD Vs. SHYAM TUDU (DEAD) & ORS
November 22, 2017
ORIGINAL SIDE OF COMMISSIONER CUSTOMS Vs. SANJIB KR DEB AND ANR
September 11, 2017
ORION METAL PVT LTD & ANR Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LTD & ORS
December 18, 2017
OSMAN SK. ALIAS USMAN SK. Vs. CHOLA MANDALAM
May 12, 2017
P K THAKUR & COMPANY (PVT ) LTD Vs. STEEL AUTHORITY OF INDIA LTD
November 23, 2017
P MARICA Vs. BHOLA NATH KUNDU
December 13, 2017
P.S.MITRA @ PARTHA SARATHI MITRA Vs. MANOR TRAVELS PRIVATE LIMITED & ANR.
March 21, 2017
PABAN DAS Vs. STATE
April 27, 2017
PABAN KUMAR BAGUI Vs. SUNIL KUMAR SHAW & ORS.
August 25, 2017
PABITRA KUMAR BHOWAL & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
December 18, 2017
PABITRA KUMAR KUNDU Vs. STATE OF WEST BENGAL & ORS
August 30, 2017
PADA HEMBRAM Vs. STATE OF WEST BENGAL
December 11, 2017
PADMA RANI KARAR Vs. STATE OF WEST BENGAL AND ORS.
June 28, 2017
PAHARPUR COOLING TOWERS LIMITED Vs. SENIOR JOINT COMMISSIONER & ORS
July 19, 2017
PALLISHREE LIMITED Vs. STATE OF WEST BENGAL & ORS.
January 4, 2017
PALTU BISWAS Vs. STATE OF WEST BENGAL
December 16, 2017
PANCHANAN BERA & ORS Vs. STATE OF WEST BENGAL & ORS
December 15, 2017
PANCHUGOPAL CHAKRABORTY Vs. STATE OF WEST BENGAL
July 11, 2017
PANKAJ ADHIKARI Vs. THE STATE OF WEST BENGAL & ANR.
July 13, 2017
PANKAJ KUMAR AGARWAL Vs. OMENDRA KUMAR CHOWDHURY
July 24, 2017
PANKAJ KUMAR MALLICK @ PANKAJ MALLICK Vs. STATE OF WEST BENGAL
August 3, 2017
PANKAJ MUKHERJEE & ANR. Vs. SMT. SHANTI THAKUR
December 6, 2017
PANNA LAL KANHIYA LAL BANSAL Vs. THE GENERAL MANAGER EASTERN RAILWAYS
February 24, 2017
PANPATI DEBI LOHAR Vs. COAL INDIA LIMITED & ORS
November 3, 2017
PAPPU GHOSH & ORS Vs. MANIKA RANI GHOSH & ORS
April 11, 2017
PAPPU KUMAR SINGH Vs. SUBHAS SAHA AND OTHERS
March 17, 2017
PARAKH VANIJYA PRIVATE LIMITED Vs. BAROMA AGRO PRODUCT & ORS.
March 1, 2017
PARAMA HAZRA & ORS Vs. UNITED BANK OF INDIA & ORS
August 30, 2017
PARAMESH CHANDRA SEN Vs. SANJUKTA MUKHERJEE
June 6, 2017
PARAMESWAR PAUL Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
PARAS MARKETING CO (P) LTD Vs. AIR INDIA LIMITED AND ANOTHER
August 28, 2017
PARESH BAG Vs. ZONAL DIRECTOR, NARCOTIC CONTROL BUREAU EASTERN ZONAL UNIT & ANR
December 16, 2017
PARESH CHANDRA JANA. Vs. STATE OF WEST BENGAL
January 18, 2017
PARIMAL SARKAR Vs. STATE OF WEST BENGAL
June 19, 2017
PARITOSH DEY Vs. STATE OF WEST BENGAL
December 16, 2017
PARK STREET PROPERTIES (P) LTD Vs. DIPAK KUMAR SINGH & ANR
November 8, 2017
PARTH SARATHI SEN & ORS Vs. REGISTRAR GENERAL, HIGH COURT, CALCUTTA & ORS
May 12, 2017
PARTHA CHANDRA & ORS Vs. MANJU CHANDRA & ORS
October 24, 2017
PARTHA PRATIM HAZRA & ANR Vs. GITA LAW & ORS
December 12, 2017
PASCHIM BANGA GRAMIN BANK AND ORS Vs. UNION OF INDIA AND ORS
June 8, 2017
PAWAN KUMAR CHETANI Vs. AMAR NATH GUPTA & ORS
September 11, 2017
PAWAN KUMAR DHOOT Vs. DEO KUMAR SARAF & ORS.
August 30, 2017
PCM STRESCON OVERSEAS VENTURES LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 11, 2017
PEERLESS GENERAL FINANCE Vs. COMMISSIONER OF INCOME
September 6, 2017
PEERLESS INN Vs. FIRST INDUSTRIAL TRIBUNAL & ORS
July 28, 2017
PETER ORENUBI OLUWAGBENGA Vs. THE STATE OF WEST BENGAL
December 12, 2017
PHAETHON INTERNATIONAL SA Vs. LORDS POLYMER (INDIA) PVT. LTD.
May 2, 2017
PHILCO INDUSTRIES Vs. THE DY. CONTROLLER OF PATENTS & DESIGNS
July 13, 2017
PHILIPS LIGHTING INDIA LTD. Vs. THE STATE OF WEST BENGAL
November 22, 2017
PHJANI SARDAR Vs. STATE OF WEST BENGAL
December 11, 2017
PHOENIX ENCLAVES PVT. LTD. Vs. SRI BANKIM DAS AND ORS.
June 22, 2017
PHONEX TRADERS & ANR Vs. UNION OF INDIA & ORS
December 1, 2017
PIJUSH SARKAR & ORS Vs. ASESH KARMAKAR & ORS
May 18, 2017
PINAKI ROY & ORS. Vs. STATE OF WEST BENGAL & ORS.
January 10, 2017
PINTU MALLICK Vs. JAYANTA MALLICK AND ORS.
March 17, 2017
PIONEER PUBLICITY CORPORATION PVT LTD Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS AND ANOTHER
July 14, 2017
PIYALI DUTTA Vs. STATE OF WEST BENGAL
July 7, 2017
PIYUSH KANODIA Vs. WEST BENGAL FINANCIAL CORPORATION
July 12, 2017
PLABAN MUKHERJEE & ORS Vs. HON BLE HIGH COURT AT CALCUTTA & ORS
June 16, 2017
PODDAR PROJECTS LTD Vs. ECONOMIC TRANSPORT ORGANISATION LTD
February 26, 2017
POONAM RAJ MIRCHANDANI & ANR Vs. SUNIL KISHIN PUNWANI & ORS.
July 3, 2017
POPI DAS Vs. STATE OF WEST BENGAL
December 12, 2017
PORT SHRAMIK CO-OPERATIVE ENTERPRISE LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
September 4, 2017
PRABAL KUMAR BASU Vs. STATE OF WEST BENGAL & ORS
July 19, 2017
PRABASH AICH AND ANOTHER Vs. SHIV SHANKAR AICH AND OTHERS
December 6, 2017
PRABHASH CHANDRA BARMAN Vs. SARBESWAR BARMAN
April 12, 2017
PRABHU POLY COLOR LIMITED Vs. REENA ORGANICS PVT. LTD.
May 4, 2017
PRABHU POLY COLOR LTD Vs. REENA ORGANICS PVT.LTD.
June 20, 2017
PRABIR CHAKRABORTY & ANR. Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
PRABIR KUMAR CHATTERJEE Vs. AMBITION REALTY PROJECTS PVT. LTD.
July 17, 2017
PRABIR KUMAR MUKHERJEE Vs. KOLKATA MUNICIPAL DEVELOPMENT AUTHORITY AND OTHERS
July 28, 2017
PRABIR KUMAR PAL & ANOTHER Vs. DILIP CHOUDHURY & OTHERS
August 22, 2017
PRABIR NASKAR Vs. STATE OF WEST BENGAL AND ANOTHER
August 25, 2017
PRADIP GHOSH Vs. SUKUMAR BOSE
April 4, 2017
PRADIP KUMAR AND OTHERS Vs. STATE OF WEST BENGAL
September 21, 2017
PRADIP KUMAR BHUNIA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
June 14, 2017
PRADIP KUMAR KHAITAN & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
April 28, 2017
PRADIP KUMAR LUNIA & ANR Vs. CBI
August 25, 2017
PRADIP KUMAR MAITY Vs. UNION OF INDIA AND ORS.
June 29, 2017
PRADIP KUMAR MITRA Vs. LIPI BASU
March 10, 2017
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL
April 3, 2017
PRADIP KUMAR MITRA Vs. STATE OF WEST BENGAL & ANR
September 7, 2017
PRADIP KUMAR RAY CHAUDHURI Vs. KOLKATA MUNICIPAL CORPORATION
June 29, 2017
PRADIP KUMAR SEN GUPTA Vs. TITAN ENGINEERING CO PRIVATE LIMITED
July 17, 2017
PRADIP SINGH Vs. STATE BANK OF INDIA
April 10, 2017
PRADIP SINGH @ MUNNA SINGH Vs. STATE OF WEST BENGAL & ANR
August 4, 2017
PRADIPTA PATRA & ANR Vs. SHANTI DEY & ORS
June 28, 2017
PRADYUT KUMAR ROY Vs. SAMPA ROY
December 19, 2017
PRAFULLA BARMAN Vs. STATE OF WEST BENGAL
July 12, 2017
PRAGATI 47 DEVELOPMENT LTD. Vs. PARTHA GHOSH & ORS.
February 10, 2017
PRAHLAD SINGH JAGGI Vs. KOLKATA MUNICIPAL CORPORATION
March 28, 2017
PRAKASH SARKAR Vs. STATE OF WEST BENGAL & ORS.
December 18, 2017
PRAKRITI MONDAL & ORS Vs. ABU KAHAR GAJI & ORS
September 13, 2017
PRAMILA DEVI Vs. UNION OF INDIA & ORS
December 15, 2017
PRAMILA JANA Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
PRAMOD RAM Vs. STATE
June 19, 2017
PRANAB KUMAR MANDAL Vs. THE BRANCH MANAGER, INDUSIND BANK
June 13, 2017
PRANABESH ADHIKARI Vs. SUKANTA SINGHA AND ANOTHER
June 13, 2017
PRASANTA KUMAR CHATTERJEE Vs. STATE OF WEST BENGAL
February 15, 2017
PRASANTA KUMAR MITRA Vs. INDIA STEAM LAUNDRY(P) LTD.
March 22, 2017
PRASANTA PAL & ORS Vs. STATE OF WEST BENGAL & ORS
November 7, 2017
PRASENJIT GHOSH @ MANU Vs. THE STATE OF WEST BENGAL AND ORS.
June 20, 2017
PRASENJIT MONDAL Vs. STATE OF WEST BENGAL & OTHERS
September 20, 2017
PRASUN DAS Vs. CHIEF ELECTION COMMISSIONER & ORS
November 22, 2017
PRATAP BHANU KUMAR Vs. STATE OF WEST BENGAL
December 18, 2017
PRATAPRAI VRAJILAL JOGI & ORS. Vs. ADMINISTRATOR GENERAL OF WB
September 13, 2017
PREMAL SEN Vs. RANJIT SEN
April 17, 2017
PREMJIT GUHA THAKURTA Vs. KOLKATA MUNICIPAL CORPORATION
May 11, 2017
PREMLATA BISWAL & ANR Vs. JAGADISHWAR KUNDU & ORS
July 19, 2017
PREMRANJAN ADAK Vs. STATE OF WEST BENGAL
March 7, 2017
PRIME TIMBERS PVT. LTD. AND OTHERS Vs. STATE BANK OF INDIA AND ANOTHER
December 19, 2017
PRINCE RICE MILL PVT LTD & ORS Vs. STATE BANK OF INDIA & ORS
December 4, 2017
PRINCIPAL AND EX-OFFICIO, SECRETARY, GOVERNING BODY OF BHAIRAB GANGULY COLLEGE & ANR Vs. PRITIMOY HORE & ORS
May 12, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL Vs. M/S. AJANTA FOOTCARE (INDIA) PVT. LTD.
June 15, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, KOLKATA Vs. RASOI LIMITED
February 15, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-14, KOLKATA Vs. VINOD KUMAR SURANA 35A PRINCEP STREET, KOLKATA
October 25, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-3 Vs. ENTREPRENEURS
September 13, 2017
PRINCIPAL SECRETARY AS WELL AS THE PRINCIPAL OF MAHARAJA MANINDRA CHANDRA COLLEGE Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 25, 2017
PRITHA KARMAKAR Vs. STATE OF WEST BENGAL & ANR
November 24, 2017
PRITHVI ASSOCIATES Vs. HOOGHLY RIVER BRIDGE COMMISSIONERS & ANR
July 14, 2017
PRITI GUPTA Vs. PROMOD GUPTA
February 10, 2017
PRITI PODDAR AND ORS Vs. PANNALAL KASHUKA
July 6, 2017
PRITI RANJAN SARKAR Vs. DISTRICT MAGISTRATE, NADIA & ORS
August 9, 2017
PRIYAMVADA DEVI BIRLA Vs. AJAY KUMAR NEWAR & ORS
April 28, 2017
PRIYANKA DUTTA Vs. STATE OF WEST BENGAL
April 10, 2017
PRIYANKA ROY Vs. STATE OF WEST BENGAL & ORS
September 20, 2017
PRODHAN KANDUAH GRAM PANCHAYAT Vs. NIVA BACHAR & ORS
September 13, 2017
PRONAB KUMAR PAUL Vs. STATE OF W B & ORS
July 25, 2017
PRONAB PAL Vs. TAPAN PAL
July 28, 2017
PROSANTA MAJHI & ORS Vs. STATE OF WEST BENGAL
December 12, 2017
PROSPEROUS VINTRADE PVT LTD Vs. RITWICK MUKHERJEE
September 11, 2017
PROVASH CHANDRA BAIDYA Vs. SRI PRADIP SIKDER
June 16, 2017
PULEN BARMAN Vs. STATE OF WEST BENGAL
December 15, 2017
PULSAR RUBBER MANUFACTURING CO. PVT. LTD. & ANR Vs. COMMISSIONER OF INCOME TAX
June 16, 2017
PUNALUR PAPER MILLS LIMITED AND ANOTHER Vs. LAND ACQUISITION COLLECTOR AND OTHERS
January 16, 2017
PUNALUR PAPER MILLS LTD Vs. LAND ACQUISITION COLLECTOR
February 7, 2017
PURBAYAN CHATTERJEE Vs. SANGHITA CHATTERJEE
March 30, 2017
PURNA CHANDRA BARICK (DECD) AND NETAI CHANDRA BARIK Vs. SARALABALA BARICK & ORS
November 13, 2017
PURNA CHANDRA BERA Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
PURNA CHANDRA MAHATA Vs. STATE OF WEST BENGAL
December 13, 2017
PURNENDU KUMAR BAGCHI Vs. INDIAN OVERSEAS BANK & ANR.
January 13, 2017
PURNIMA DAS MAHANTA (BISWAS) Vs. UNION OF INDIA & ORS
September 15, 2017
PURTI VANASPATI PRIVATE LIMITED Vs. KARVY STOCK BROKING LIMITED
April 27, 2017
PURULIA BOTTLING PRIVATE LIMITED & ORS Vs. STATE OF WET BENGAL & ORS
November 22, 2017
PUSHPA JHA & ORS Vs. THE STATE OF WEST BENGAL & ORS
September 13, 2017
PUSHPRAJ BAJAJ Vs. CONSULTANTS COMBINE PRIVATE LIMITED
July 26, 2017
PUTUL RABIDAS Vs. EASTERN COALFIELDS LTD
September 13, 2017
QUADRAFIC MEDIA PVT. LTD. Vs. RAJAT AGARWAL & ORS.
August 10, 2017
QUIPPO CONSTRUCTION EQUIPMENT LTD Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
May 15, 2017
R K EXPORTS & ORS Vs. COMMISSIONER OF CUSTOMS (PORT) & ANR
November 17, 2017
R K MILLEN & COMPANY (INDIA) PVT LTD & ORS Vs. STATE OF WEST BENGAL & ORS
October 27, 2017
R. K. ASSOCIATES AND HOTELIERS PRIVATE LIMITED Vs. UNION OF INDIA
April 7, 2017
R.K. ASSOCIATES AND HOTELIER PRIVATE LTD. Vs. THE UNION OF INDIA.
July 28, 2017
RABI KANARY Vs. UNION OF INDIA
March 7, 2017
RABINDRA CHANDRA SAHA, ON HIS DEATH RANU SAHA & ORS Vs. NETAI CHAND ROY, ON HIS DEATH GOURI ROY & ORS
July 4, 2017
RABINDRA KUMAR MISHRA Vs. STATE OF WEST BENGAL & ORS
September 11, 2017
RABINDRA NATH DAS Vs. UNION OF INDIA & ORS
April 5, 2017
RABINDRA NATH DAS Vs. SRI KARTICK MONDAL & ORS.
December 21, 2017
RABINDRA NATH ROY & ANR Vs. MONALISA SAHA
December 13, 2017
RABINDRA NATH ROY @ RABI ROY Vs. MONORANJAN BISWAS
June 20, 2017
RABIUL ALAM Vs. JANNATUL FERDOUS & ORS
April 10, 2017
RADHA BALLAV DAS Vs. PRAN BALLAV DAS
June 30, 2017
RADHA KRISHNA GIRI Vs. KHAGENDRA NATH MAITY & ORS
June 30, 2017
RADHA RAMAN SAHA Vs. KINKAR CHATTERJEE AND ANOTHER
September 1, 2017
RADHA RANI MAITY Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
RADHARANI MAITY @ RADHA MAITY Vs. STATE OF WEST BENGAL
November 27, 2017
RAGHUNANDAN PATRA Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
RAGHUNATHPUR MUNICIPALITY & ORS Vs. STATE OF WEST BENGAL & ORS
May 15, 2017
RAHEE GPT (JV) & ORS Vs. UNION OF INDIA & ORS
November 10, 2017
RAHUL KUMAR ROUTH AND ORS Vs. UNION OF INDIA AND ORS.
June 1, 2017
RAHUL PATI Vs. STATE OF WEST BENGAL
April 7, 2017
RAJ KISHORE MOHANTY Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
RAJ KUMAR AND ORS Vs. COMMANDANT 125 BATTALION BORDER SECURITY FORCES AND ORS
January 11, 2017
RAJ KUMAR CHOWDHURY Vs. CENTRAL BUREAU OF INVESTIGATION
November 28, 2017
RAJ KUMAR KEDIA Vs. THE SUPERINTENDENT, CBI, ANTI CORRUPTION BRANCH,KOLKATA
February 6, 2017
RAJ KUMAR KEDIA Vs. UNION OF INDIA
June 22, 2017
RAJ KUMAR MUKHERJEE Vs. WEST BENGAL JOINT ENTRANCE EXAMINATION BOARD
May 19, 2017
RAJ KUMAR SHAW Vs. BIJOY KUMAR SHAW & ORS
July 3, 2017
RAJ MOHAN BARMAN Vs. STATE
December 16, 2017
RAJA RAM Vs. UNION OF INDIA & OTHERS
July 10, 2017
RAJAT AGARWAL Vs. SPARTAN ONLINE PRIVATE LIMITED
April 25, 2017
RAJAT AGARWAL Vs. SPARTAN ONLINE PVT. LTD
May 12, 2017
RAJAT AGARWAL & ANR Vs. QUADRIFIC MEDIA PVT LTD & ANR
September 6, 2017
RAJAT KR CHATTERJEE Vs. STATE OF W B & ORS
August 8, 2017
RAJBALA BARIK Vs. THE STATE OF WEST BENGAL & ORS.
August 11, 2017
RAJEN CHHETRI & ANR. Vs. THE STATE OF WEST BENGAL
February 14, 2017
RAJENDRA BAJORIA & ORS Vs. CHIRANJILAL BAJORIA & ORS
September 22, 2017
RAJENDRA BAJORIA & ORS. Vs. SUDHIR JALAN & ORS.
September 22, 2017
RAJENDRA KUMAR PODDAR Vs. KOLKATA MUNICIPAL CORPORATION
January 5, 2017
RAJENDRA PRASAD BAJORIA Vs. SWAPAN MUKHERJEE
December 20, 2017
RAJENDRAÂ PRASADÂ AGARWAL Vs. THEÂ STATEÂ OFÂ WESTÂ BENGALÂ &Â ORS.
August 18, 2017
RAJESH BAR Vs. STATE OF WEST BENGAL & ORS
November 10, 2017
RAJESH KUMAR JAISWAL Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE) & ORS.
June 13, 2017
RAJESH KUMAR ROY Vs. STATE OF WEST BENGAL & ORS
September 11, 2017
RAJESH KUMAR YADAV Vs. UNION OF INDIA & ORS.
March 29, 2017
RAJESWAR CHANDRA CHAKRABORTY Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
RAJIB KUMAR GHOSH & ORS Vs. STATE OF WEST BENGAL & ORS
December 21, 2017
RAJIB SAHA Vs. MONJUR ALAM MALLICK
April 25, 2017
RAJIV JAJODIA AND ANR. Vs. THE STATE OF WEST BENGAL AND ANR.
November 17, 2017
RAJIV SINGH Vs. MANOJ KANTI SENSARMA & ORS
May 11, 2017
RAJKUMAR DHANANIA & ORS. Vs. PAWAN PROPERTIES
June 28, 2017
RAJKUMAR JANA Vs. STATE OF WEST BENGAL & ORS
December 7, 2017
RAJU CHOWDHURY & ORS Vs. STATE OF WEST BENGAL & ORS
December 15, 2017
RAJU JAISWAL Vs. STATE OF WEST BENGAL
April 21, 2017
RAJYASHREE CHAUDHURI Vs. STATE OF WEST BENGAL & ORS
September 1, 2017
RAKESH TIWARI Vs. SHIVAKANT PRASAD
May 2, 2017
RAKESH TIWARI Vs. ASHA ARORA
July 10, 2017
RAKHAL DHAR AND ANOTHER Vs. KUMAR KANTI GUHA AND OTHERS
March 23, 2017
RAM CHANDRA MALIK Vs. UNION OF INDIA
October 26, 2017
RAM DAWAR SHAW & OTHERS Vs. SURJYA PATI DEVI
December 19, 2017
RAM KRISHNA BHATTACHARYA ALIAS RAM KRISHNA BHATTCHARJEE Vs. BITOSH BHATTACHARYA & ORS
September 7, 2017
RAM NATH RAM Vs. UNION OF INDIA AND OTHERS
May 13, 2017
RAM NATH RAM Vs. UNION OF INDIA & OTHERS
February 13, 2017
RAMA PRASAD SARKAR Vs. STATE OF WEST BENGAL & ORS
October 17, 2017
RAMA RANI PAUL Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
RAMCHANDRA BHATTACHARJEE & ANOTHER Vs. STATE OF WEST BENGAL & OTHERS
June 30, 2017
RAMCHANDRA MAJUMDAR Vs. STATE OF WEST BENGAL & ORS
July 19, 2017
RAMCHANDRA NAYAK Vs. NITAICHANDRA DAS
January 9, 2017
RAMDEO PRASAD YADAV Vs. MANAS KUMAR BASU
June 13, 2017
RAMEN KUMAR GHOSH Vs. GOURI DAS AND ANOTHER
November 13, 2017
RAMEN KUMAR GHOSH Vs. SMT. GOURI DAS AND ANOTHER
November 13, 2017
RAMESH BURNWAL Vs. THE STATE OF WEST BENGAL AND ORS.
September 6, 2017
RAMESH KUMAR MEHRA Vs. AJAY KUMAR BARMAN (KHETTRY) & OTHERS
August 18, 2017
RAMESH RAY Vs. THE STATE OF WEST BENGAL & ANR.
December 22, 2017
RAMESH SOREN Vs. STATE OF WEST BENGAL
June 22, 2017
RAMKRISHNA BHANDARI & ORS Vs. STATE OF WEST BENGAL
November 30, 2017
RAMTANU DAS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
May 17, 2017
RANAPROTAP MUKHOPADHYAY Vs. STATE OF WEST BENGAL
January 18, 2017
RANICHERRA TEA COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, JALPAIGURI & OTHERS
September 14, 2017
RANJAN MONDAL & ORS Vs. SAILENDRA NATH DAS & ORS
June 16, 2017
RANJANA SINGH & ORS Vs. STATE OF WEST BENGAL & ORS
May 19, 2017
RANJIT KUMAR SAPUI Vs. THE STATE OF WEST BENGAL AND ORS.
November 21, 2017
RANJIT KUMAR SENGUPTA Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LTD. & ORS.
December 20, 2017
RANJIT SARKAR & ORS Vs. UNIVERSITY OF KALYANI & ORS
May 17, 2017
RANJIT SINGHA Vs. KOLKATA MUNICIPAL CORPORATION
May 4, 2017
RASHID SK. Vs. STATE OF WEST BENGAL
October 31, 2017
RASHMI METALIKS LIMITED Vs. STATE OF WEST BENGAL
July 11, 2017
RASHMI METALIKS LIMITED Vs. UNION OF INDIA
April 25, 2017
RATAN CHANDRA MONDAL Vs. DHANONJOY MONDAL AND OTHERS
April 28, 2017
RATNA KUMARI PRADHAN Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
RAVINDRA KUMAR PANDEY Vs. SHARWAN KUMAR DAMANI & ORS
June 30, 2017
RAVINDRA SHYAMAO WADHAI & ORS Vs. COAL INDIA LTD. & ORS
March 1, 2017
RAVINDRA SHYAMRAO WADHAI & ORS. Vs. COAL INDIA LTD. & ORS.
December 22, 2017
RDB REALTY & INFRASTRUCTURE LTD. Vs. UTTARPARA KOTRUNG MUNICIPALITY
July 7, 2017
RDS PROJECT LIMITED & ANOTHER Vs. UNION OF INDIA & OTHERS
July 31, 2017
RE: THE STATE OF WEST BENGAL & ANR. Vs. DR.ARIJIT ROY & ORS.
May 11, 2017
REACH DREDGING LIMITED Vs. BOARD OF TRUSTEES
February 21, 2017
REBA BIBI Vs. THE STATE OF WEST BENGAL & ORS.
September 6, 2017
REBA SENGUPTA & ORS Vs. LINA GANGULY & ORS
January 25, 2017
REBATI RAMAN SAMANTA Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
REBORN CASTLE CLEANING PRIVATE LIMITED & ANR Vs. UNION OF INDIA & ORS
September 7, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. M/S. SYLEE TEA ESTATE & ORS.
January 3, 2017
REKHA BIBI Vs. STATE OF WEST BENGAL & ORS
August 7, 2017
REKHA SINGH MAHATO Vs. UNION OF INDIA & ORS
April 26, 2017
REKHARANI CHAKRABORTY Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
REKSONA BIBI @ EKSONA Vs. STATE OF WEST BENGAL
November 29, 2017
RELIENCE CORPORATE IT PARK LTD Vs. UNITED BANK OF INDIA & ANR
April 3, 2017
REPOSE PROPERTIES PVT. LTD. Vs. MS. ARATI GHOSH & ORS.
June 21, 2017
RISHIMA SA INVESTMENTS LLC Vs. REGISTRAR OF COMPANIES, WEST BENGAL
March 1, 2017
RITA DEY CHOWDHURY NEE NANDY Vs. KALYAN DEY CHOWDHURY
January 25, 2017
RITA GHOSH Vs. INDRANIL SAHA & ORS
April 27, 2017
RITHVIK BHATTACHARYA Vs. SUMITRA BASU AND ORS.
December 13, 2017
RITWIKA BISWAS Vs. SWAGATAM SAHA
August 18, 2017
RIYAN GHOSH Vs. ORIENTAL INSURANCE COMPANY LIMITED & ANR
August 17, 2017
ROBKUL SHEIKH Vs. STATE OF WEST BENGAL
August 29, 2017
ROHINI MOHAN ROY Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
ROMA ADHIKARY Vs. STATE OF WEST BENGAL & ORS.
June 14, 2017
ROMITA SINGH Vs. BINOD KUMAR SINGH
July 18, 2017
ROOPA R. GANDHI & ORS. Vs. M/S GLADSTONE ENGINEERING INDUSTRIES LTD.
June 14, 2017
ROUSON ALI MOLLA & ORS Vs. STATE OF WEST BENGAL
November 23, 2017
ROYAL ENTERPRISES Vs. UNION OF INDIA AND OTHERS
February 8, 2017
RUCHI SARAOGI Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION CO LTD & ORS
April 7, 2017
RUDRENDRA NARAYAN PODDAR & ORS. Vs. HIRENDRA NATH PODDAR & ORS.
July 12, 2017
RUPLAL MAHATO AND OTHERS Vs. STATE OF WEST BENGAL
January 20, 2017
S KAVITHA Vs. BABI JOSEPH & ANOTHER
March 28, 2017
S NAGARAJAN Vs. LIEUTENANT GOVERNOR & OTHERS
July 10, 2017
S.B. CONSTRUCTION Vs. STATE OF WEST BENGAL
January 6, 2017
S.K. SURANA (HUF) REP. BY ITS KARTA SHANTI KUMAR SURANA Vs. PANKAJ SHAH
June 21, 2017
SABITA BASU Vs. STATE OF WEST BENGAL & ORS
June 6, 2017
SABITA CHAKRABORTY Vs. STATE OF WEST BENGAL
December 15, 2017
SABITRI DHARA Vs. THE STATE OF WEST BENGAL & ORS.
June 14, 2017
SACHCHIDANANDA BANERJEE Vs. MOLY GUPTA AND OTHERS
March 21, 2017
SACHI NANDAN SINGHA MAHAPATRA Vs. STATE OF WEST BENGAL AND ORS.
June 14, 2017
SACHINDRA NATH KARMAKAR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
June 20, 2017
SADHAN ROY Vs. THE STATE OF WEST BENGAL
January 24, 2017
SAGAR BOSE Vs. STATE OF WEST BENGAL
November 9, 2017
SAGAR INTERNATIONAL LIMITED Vs. TIANJIN HUILITONG STEEL TUBE CO. LTD.
July 26, 2017
SAHA INSTITUTE OF NUCLEAR PHYSICS Vs. TAPAS KUMAR MANDAL & ORS
June 29, 2017
SAHADEV PRASAD GUPTA Vs. SUKUNTALA GUPTA
August 8, 2017
SAHAJAN AHAMMAD SIDDIQUE Vs. GOLAM DASTAGIR SIDDIQUE & ORS.
December 1, 2017
SAHID HOSSAIN BISWAS Vs. STATE OF WEST BENGAL
May 4, 2017
SAHIDUN NISA Vs. LIEUTENANT GOVERNOR AND OTHERS
October 31, 2017
SAHINA HAQUE Vs. TAZAMUL HAQUE
March 1, 2017
SAIFUL MONDAL Vs. STATE OF WEST BENGAL
November 21, 2017
SAILAJA KANTA JANA Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
SAILEN HALDER AND ANOTHER Vs. STATE OF WEST BENGAL
November 7, 2017
SAILESH NATH PAUL Vs. UNION OF INDIA
July 20, 2017
SAKERA BIBI Vs. SK JAMIRUL ISLAM & ORS
August 4, 2017
SAKILA BEGUM JAMADAR AND ORS. Vs. SRI SUDHIR GHORUI AND ANR.
June 5, 2017
SAKINA BIBI Vs. STATE OF WEST BENGAL
December 4, 2017
SAKINA BIBI @ SAKHINA BIBI & ORS Vs. ENAMUL HAQUE & ORS
July 28, 2017
SAKTI SANKAR BANERJEE Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
SALAM SARKAR Vs. STATE OF WEST BENGAL AND ORS
August 10, 2017
SALIL KUMAR PATHAK Vs. STATE OF WEST BENGAL & ORS
November 23, 2017
SALIM HAQUE & ORS Vs. STATE OF WEST BENGAL
December 16, 2017
SALINA SULTANA AND ORS. Vs. THE STATE OF WEST BENGAL AND ORS.
December 6, 2017
SAMARENDRA KUMAR BISWAS Vs. GAJENDRA SINGH & ANR
July 5, 2017
SAMBHU SHAW Vs. STATE
December 4, 2017
SAMIR BARAUI @ BARUI Vs. STATE OF WEST BENGAL
December 8, 2017
SAMIR DAS Vs. STATE OF WEST BENGAL & ORS
May 19, 2017
SAMIR KUMAR ADHIKARI Vs. ANGSUMAN CHATTERJEE AND ANR.
January 24, 2017
SAMIR KUMAR BISWAS Vs. MUNMUN NEOGI
November 13, 2017
SAMIR KUMAR DAS Vs. STATE OF WEST BENGAL & ORS
December 15, 2017
SAMIR KUMAR PAUL Vs. ADHIR KUMAR PAUL & ORS
October 25, 2017
SAMIR KUMAR TALUKDAR Vs. SAMIR KRISHNA SINHA & ANR
November 23, 2017
SANAT CHOUDHURI Vs. NARAYANA KRISHNA ACHARI
April 6, 2017
SANAT KUMAR GHOSH Vs. TRIPTI BOSE OTHERS
November 3, 2017
SANAT KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
June 28, 2017
SANAY ADHIKARI Vs. STATE OF WEST BENGAL
June 29, 2017
SANCHITA MITRA Vs. PRITHWISH MOHAN CHAKRABORTY AND ANOTHER
January 6, 2017
SANDHYA HALDER Vs. STATE OF WEST BENGAL
December 14, 2017
SANDHYA POLEN Vs. STATE OF WEST BENGAL & ORS
September 6, 2017
SANDHYA RANI PAHARI Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
SANDIP DAS Vs. SRI SUSHOBHAN DAS AND ANOTHER
July 3, 2017
SANDIP NARAYAN BHATTACHARYA Vs. SUJIT NARAYAN BHATTACHARYA & ORS.
March 8, 2017
SANGITA SINGHA (DUTTA) Vs. STATE OF WEST BENGAL & ORS
November 24, 2017
SANJAY ANJAY STORES Vs. UNION OF INDIA & ORS
November 1, 2017
SANJAY BASU Vs. CESC LIMITED & OTHERS
September 12, 2017
SANJAY DANCHAND GHODAWAT Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PORT) KOLKATA & ORS
September 21, 2017
SANJAY DUTTA AND OTHERS Vs. STATE OF WEST BENGAL AND OTHERS
December 7, 2017
SANJAY KHEMANI Vs. NPR FINANCE LIMITED
August 10, 2017
SANJAY KUMAR PATWARI Vs. CENTRAL BUREAU OF INVESTIGATION
December 19, 2017
SANJAY PATRA Vs. BINOY KUMAR GHOSH
April 10, 2017
SANJAY SINGH Vs. HINDUSTAN UNILEVER LIMITED
August 30, 2017
SANJIB SARDAR Vs. THE STATE OF WEST BENGAL
February 7, 2017
SANJIB SARKAR Vs. DISTRICT INSPECTOR OF SCHOOLS (S E ), DAKSHIN DINAJPUR & ORS
June 7, 2017
SANJOY DAS GUPTA & ORS Vs. JHARNA MAULIK & ORS
September 13, 2017
SANJOY KUNDU Vs. STATE OF WEST BENGAL
May 17, 2017
SANKAR BURMA Vs. DIPAK SONKAR @KHATIK & ORS
May 15, 2017
SANKAR CHANDRA SAHA Vs. BADAL KRISHNA PAL
July 18, 2017
SANKAR MAJHI Vs. ASHIM MONDAL
August 1, 2017
SANKAR MANDAL Vs. STATE OF WEST BENGAL AND OTHERS
April 26, 2017
SANKAR PRASAD PANDA Vs. CENTRAL BUREAU OF INVESTIGATION
December 8, 2017
SANKAR SAMANTA Vs. STATE OF WEST BENGAL
November 27, 2017
SANKARI RAJAK Vs. STATE OF WEST BENGAL
May 2, 2017
SANT AGARWAL Vs. RABI SINHA
July 19, 2017
SANTANU BANDYOPADHYAY Vs. THE FOOD CORPORATION OF INDIA & OTHERS
June 15, 2017
SANTANU CHATTERJEE Vs. THE STATE OF WEST BENGAL & OTHERS
June 5, 2017
SANTANU DAS AND ORS Vs. STATE OF WEST BENGAL
May 16, 2017
SANTANU MAITY Vs. STATE OF WEST BENGAL & ORS
December 6, 2017
SANTANU MAITY Vs. THE STATE OF W.B. AND ORS.
June 28, 2017
SANTI PADA PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
November 2, 2017
SANTI PRASAD DEY Vs. STATE OF WEST BENGAL
April 19, 2017
SANTOSH JAISWAL @ SANTOSH KUMAR JAISWAL Vs. STATE OF WEST BENGAL
December 7, 2017
SANTOSH KR. TASHNIWAL Vs. UNION OF INDIA
February 17, 2017
SANTOSH KUMAR MUKHIA Vs. STATE BANK OF INDIA AND OTHERS
November 16, 2017
SANTOSHPUR UDBASTU UNNAYAN SAMITY Vs. THE STATE OF WEST BENGAL & ORS.
March 10, 2017
SANUKIT LEPCHA Vs. THE STATE OF WEST BENGAL AND ORS.
June 28, 2017
SARAF AGENCIES PVT. LTD. AND ANR. Vs. FEDERAL AGENCIES FOR STATE PROPERTY MANAGEMENT AND ANR.
March 24, 2017
SARAF HOME APPLIANCES PRIVATE LIMITED Vs. JET SETTLERS LIMITED
February 16, 2017
SARAJIT BASU @ SURAJIT BASU Vs. STATE
December 13, 2017
SARALA BARMAN Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
SARALA BARMAN Vs. STATE OF WEST BENGAL & ORS
August 7, 2017
SARASWATI MAITY @ SARASWATI JANA Vs. GOUTAM MAITY
August 18, 2017
SARASWATI PANJA Vs. STATE OF WEST BENGAL & ORS
November 1, 2017
SAREGAMA INDIA LIMITED Vs. WHACKEDOUT MEDIA PVT. LTD.
April 24, 2017
SAREGAMA INDIA LTD Vs. EROS DIGITAL FZ LLC & ORS
November 13, 2017
SAREGAMA LTD. Vs. NEW DIGITAL MEDIA
December 22, 2017
SARENGA SASHAN KALIBARI RATHTALA COMMITTEE & ORS Vs. ABDUL JOBBAR DEWAN & ORS
December 7, 2017
SARFARAJ AHMED Vs. SANGEETA GHOSH @ SANGEETA MULLICK
June 12, 2017
SARFARAZ MAHAMMED Vs. COMMISSIONER OF CUSTOMS (AIRPORT & ADMINISTRATION)
July 25, 2017
SARINA YASMIN Vs. FARIDA BEGAM & ORS.
March 17, 2017
SARIYAT SK. Vs. THE STATE OF WEST BENGAL
December 19, 2017
SARMILA BOSE Vs. SMT. KRISHNA BOSE & ANR.
February 17, 2017
SAROJ KUMAR BANDYOPADHYAY Vs. STATE OF WEST BENGAL
May 3, 2017
SARTHAK GHOSH & ORS Vs. THE STATE OF WEST BENGAL
March 1, 2017
SASANKA SARKAR & ORS Vs. DHARAMPUR SAMABAY KRISHI UNNAYAN SAMITY LTD & ORS
August 23, 2017
SASTANAN SINGH Vs. STATE OF WEST BENGAL
December 1, 2017
SASWATA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
September 7, 2017
SATHI JANA & ORS Vs. UTTAM BERA & ORS
July 17, 2017
SATIRTHA MOHANTY & OTHERS Vs. STATE OF WEST BENGAL & OTHERS
September 11, 2017
SATISH CHANDRA NAG & SONS Vs. NARBADA DEVI GUPTA
June 15, 2017
SATPALSA HIGH SCHOOL Vs. KRISHNA RAM BHATTACHARYA
February 14, 2017
SATYA NARAYAN ROY ALIAS SATTYA ROY Vs. SANGITA ROY & ORS
July 5, 2017
SATYAJIT BHATTACHARYA Vs. SUPARNA ROY & ORS
June 13, 2017
SATYAJIT KOWAR Vs. ANIMA KOWER & ORS
August 9, 2017
SATYAK FOOD & BEVERAGE ENTERPRISES Vs. BUREAU OF INDIAN STANDARDS
November 7, 2017
SATYEN BARMAN ALIAS Vs. THE STATE OF WEST BENGAL
July 5, 2017
SAVITRI DEVI SIKHWAL (DECEASED) Vs. STATE
August 24, 2017
SECRETARY, BSNL CONTRACT MAZDOOR UNION Vs. CHIEF GENERAL MANAGER, BSNL
July 7, 2017
SECRETARY, MANAGING COMMITTEE, CHAKNAN PALLISHREE SIKSHANIKETAN & ANR Vs. STATE OF WEST BENGAL & ORS
November 28, 2017
SECRETARY, WEST BENGAL CO-OPERATIVE ELECTION COMMISSION Vs. COMMISSIONER, WEST BENGAL CO-OPERATIVE ELECTION COMMISSION & ORS
April 10, 2017
SEEMA BEGUM Vs. THE STATE OF WEST BENGAL & ORS.
November 22, 2017
SEFALI CHATTERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
June 21, 2017
SENBO ENGINEERING LTD Vs. UNION OF INDIA & ORS
November 17, 2017
SERAJUDDIN & CO Vs. UNION OF INDIA & ORS
July 18, 2017
SEREJ SK & ORS Vs. WBSEDCL & ORS
July 17, 2017
SESA INTERNATIONAL LIMITED Vs. AVANI PROJECTS & INFRASTRUCTURE LIMITED & ORS.
September 5, 2017
SESA INTERNATIONAL LIMITED Vs. AVANI PROJECTS AND INFRASTRUCTURE LIMITED AND OTHERS
November 16, 2017
SETH SOORAJMAL JALAN BALIKA VIDYALAYA Vs. STATE OF WEST BENGAL
March 1, 2017
SHABNAM PARVEEN Vs. STATE OF WEST BENGAL
November 24, 2017
SHADAB SIDDIQUE @ AMAN Vs. STATE OF WEST BENGAL & ANR.
January 16, 2017
SHADAB SIDDIQUI Vs. STATE OF WEST BENGAL
July 14, 2017
SHAKTI MUKHERJEE Vs. UNION OF INDIA
June 12, 2017
SHALEEN KHEMANI & ORS. Vs. THE STATE OF WEST BENGAL & ANR.
August 18, 2017
SHALEEN KHEMANI AND ORS Vs. STATE OF WEST BENGAL AND ORS
October 30, 2017
SHAMBHU NATH BERA Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
SHANKAR MAHATO Vs. THE STATE OF WEST BENGAL
July 10, 2017
SHANKAR PRASAD Vs. STATE OF WEST BENGAL
July 24, 2017
SHANTI DEVI KHANDELWAL Vs. SANJAY JHUNJHUNWALA
December 22, 2017
SHANTI KR. CHHETRI Vs. THE STATE OF WEST BENGAL AND ORS.
June 28, 2017
SHANTI KUMAR SURANA Vs. PANKAJ SHAH
June 21, 2017
SHANTI ROAD SERVICES PRIVATE LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 1, 2017
SHARMA AYURVED PVT LTD Vs. SHARMA CHEMICAL & ANR
November 21, 2017
SHARMISTHA CHOWDHURY Vs. STATE OF WEST BENGAL
July 27, 2017
SHASHANK KOCHER Vs. RAJEEV MAHESHWARI
February 10, 2017
SHEIKH ABDUS SADEK Vs. SHEIKH ABDUL MUKIM
April 5, 2017
SHELTER PROJECT LIMITED Vs. THE KOLKATA MUNICIPAL CORPORATION
August 30, 2017
SHIB SANKAR SAHOO Vs. STATE OF WEST BENGAL & ORS
November 28, 2017
SHIBA PRASAD BANERJEE Vs. STATE OF WEST BENGAL & ORS
June 29, 2017
SHIBA PRASAD PATRA Vs. UNION OF INDIA
February 28, 2017
SHIBA RANI MAITY Vs. STATE OF WEST BENGAL
January 18, 2017
SHIBARAM MAHATO Vs. STATE OF WEST BENGAL
August 8, 2017
SHIBU SARKAR Vs. STATE OF WEST BENGAL & ORS
July 5, 2017
SHIPRA BANIK Vs. EXECUTIVE OFFICER AND OTHERS
December 13, 2017
SHIPRA HALDER Vs. UNION OF INDIA AND OTHERS
November 2, 2017
SHIRIN FOODS LIMITED & ANR Vs. KOLKATA MUNICIPAL CORPORATION & ORS
April 13, 2017
SHIRIN FOODS LIMITED & ANR. Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
May 11, 2017
SHIVAM COKE PRIVATE LIMITED Vs. EASTERN COALFIELD LIMITED & ORS
November 17, 2017
SHRABANI MONDAL (PAL) Vs. STATE OF WEST BENGAL
July 14, 2017
SHRABONI KHATUN & ORS Vs. SK. MOMTAJ
March 15, 2017
SHRACHI BURDWAN DEVELOPERS PVT. LTD. Vs. STATE OF WEST BENGAL
February 16, 2017
SHREE ENTERPRISES COAL SALES PRIVATE LIMITED & ANR. Vs. EASTERN RAILWAY & ORS.
March 8, 2017
SHREE GURU AGROTECH PVT. LTD Vs. INCOME TAX, WARD 5(1)
February 17, 2017
SHREE JAIN VIDYALAYA Vs. STATE OF WEST BENGAL
July 5, 2017
SHREE LAXMI IRON & STEEL WORKS PVT LTD Vs. RESEARCH DESIGNS & STANDARD ORGANISATION (RDSO)& ORS
September 22, 2017
SHREE PACETRONIX LTD. Vs. STATE OF WEST BENGAL
April 7, 2017
SHREE RATH CHEMICALS Vs. BIMALA DEVI JALAN & ORS
October 30, 2017
SHREE SHANKAR SAW MILL (P) LTD & ANR Vs. UNITED BANK OF INDIA & ORS
December 6, 2017
SHREE SHREE ISWAR SARADESWAR SHIBALING JEW & ORS Vs. SNOWPACK VYAPAAR PVT LTD & ANR
October 24, 2017
SHREE SHREE ISWAR SATYANARAYANJEE Vs. SHREE RANISATI JUTE PVT. LTD.
January 10, 2017
SHREE SHREE ISWAR SATYANARAYANJEE Vs. SHREE RANI SATI JUTE PVT. LTD
March 17, 2017
SHREENATH YADAV & ORS. Vs. THE STATE WEST BENGAL & ORS.
January 27, 2017
SHRI ABDUL WAJID ALIAS BABLU Vs. THE STATE
January 18, 2017
SHRI BIPAD BHANJAN SARKAR Vs. COMMISSIONER OF CUSTOMS (PREV.) KOLKATA & ORS.
June 19, 2017
SHRI G.SEKHAR Vs. SMT. K. PRASANNA JYOTI RAO & ANR.
July 28, 2017
SHRI JAICHANDLAL ASHOK KUMAR & CO. PVT. LTD. Vs. NAWAB YOSSUF & ANR.
February 21, 2017
SHRI K J BENEDICT Vs. STATE (CBI)
March 28, 2017
SHRI KUNAL AGARWAL & ANR. Vs. M/S. JAGAT NARAYAN & CO.
January 27, 2017
SHRI SELESTIE Vs. THE STATE
January 17, 2017
SHRI SHEIKH KHALIL & ANR. Vs. THE HONBLE LT. GOVERNOR & ORS.
August 17, 2017
SHRI SILASH SINGH @ KURID Vs. STATE
December 18, 2017
SHRI. AKSHAY PANT Vs. LIEUTENANT GOVERNOR
January 13, 2017
SHUBHAJIT ROY Vs. THE SECRETARY, PARNASREE PALLY SAMAVAYA SAMITY LIMITED & OTHERS
March 29, 2017
SHYAM STEEL MANUFACTURING LTD. Vs. JAI BALAJI INDUSTRIES LTD.
December 21, 2017
SHYAM SUNDAR JANA Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
SHYAM SUNDAR MALLICK Vs. STATE OF WEST BENGAL & ANR
December 8, 2017
SHYAMA BIOCONS PRIVATE LIMITED Vs. JAGJEET SINGH KOHLI AND ANR.
December 19, 2017
SHYAMA ENCLAVE PVT. LTD Vs. SANJIB KR. ROY & ORS
June 29, 2017
SHYAMAL CHOWDHURY Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
December 7, 2017
SHYAMAPADA GHOSH ALIAS SHYAMAPRASAD GHOSH Vs. ARATI PURKAIT
October 23, 2017
SHYAMLAL GIRI & ANR Vs. STATE OF WEST BENGAL
December 6, 2017
SIBSANKAR BHAKAT AND ANR. Vs. RADHARANI BHAKAT AND ANR.
November 24, 2017
SIDDHARTHA BHATTACHARYA Vs. STATE OF WEST BENGAL & ORS
April 26, 2017
SIDDHARTHA CO-OPERATIVE HOUSING SOCIETY LTD Vs. STATE OF WEST BENGAL & ORS
July 17, 2017
SIDDHIVINAYAK ASSOCIATES & ANR Vs. SKYLARK CIVIL WORKS PVT LTD & ORS
August 4, 2017
SIGMA POWER PRODUCTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
March 8, 2017
SIKARIA DIVINITY PRIVATE LIMITED Vs. STATE OF WEST BENGAL
August 18, 2017
SILA BOSE Vs. STATE OF WEST BENGAL
July 27, 2017
SIMA DUTTA Vs. THE CENTRAL BANK OF INDIA AND ORS.
November 27, 2017
SIMITA DEB Vs. STATE OF WEST BENGAL & ORS
July 27, 2017
SIMPLEX INFRASTRUCTURES LIMITED Vs. MAHENRA INVESTMENT ADVISORS PVT. LTD.
September 20, 2017
SINCLAIR MURRAY CO. (PVT.) LIMITED Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
December 21, 2017
SINCLAIRS HOTELS LTD. Vs. STATE OF WEST BENGAL & OTHERS
January 17, 2017
SIRAJ GOOPTU Vs. DHITOSH MAITY & ANR.
March 24, 2017
SIRAJUL MALLICK AND ORS. Vs. STATE OF WEST BENGAL
June 5, 2017
SISIR KUMAR ADAK AND ANR. Vs. AMITAVA SINGHA AND ORS.
June 30, 2017
SITA RANI DINDA Vs. SANTOSH ROY & ANR
June 23, 2017
SITAL ROY@ BURU & ANR Vs. STATE OF WEST BENGAL
November 30, 2017
SITALA BALA DHARA & ORS Vs. KASHINATH DHARA & ORS
August 28, 2017
SITARAM PANDIT Vs. STATE OF WEST BENGAL
December 19, 2017
SITUNATH MONDAL Vs. STATE OF WEST BENGAL & ORS
May 3, 2017
SK ANISHAL HAQUE Vs. STATE OF WEST BENGAL & ORS
December 12, 2017
SK BADRODDOZA Vs. SK ABDULLAH
October 23, 2017
SK FAZLE WAHEB @ PANU & ANR Vs. MEENA BIBI & ORS
April 25, 2017
SK GOPAL @ MEHRUL Vs. STATE OF WEST BENGAL
April 3, 2017
SK HAFIJUDDIN Vs. STATE OF WEST BENGAL
September 13, 2017
SK KALO @ RABIAL & ORS Vs. STATE OF WEST BENGAL
September 21, 2017
SK KASHEM ALI & ORS Vs. SK LIAQUAT ALI & ANR
August 18, 2017
SK MAHAMMED BECHU Vs. BOARD OF WAKFS, WEST BENGAL & ORS
May 17, 2017
SK MEHERBAN Vs. STATE
December 14, 2017
SK MUSTAFA & OTHERS Vs. STATE OF WEST BENGAL
July 18, 2017
SK NAZMUL @ SATAL @ SATYA Vs. STATE
April 10, 2017
SK RUSTAM @ SK RASTAM Vs. STATE OF WEST BENGAL AND OTHERS
October 24, 2017
SK SABER ALI @ APEL Vs. STATE OF WEST BENGAL
December 5, 2017
SK SAFIC @ SK SAFIK @ SK SAFIQUE Vs. STATE OF WEST BENGAL
December 14, 2017
SK SAFIULLA @ SAIFUL Vs. STATE
December 15, 2017
SK SALAM & ANR Vs. STATE OF WEST BENGAL
November 7, 2017
SK SIRAJUL ISLAM Vs. STATE OF WEST BENGAL
December 7, 2017
SK UMBAR ALI Vs. STATE OF WEST BENGAL
December 1, 2017
SK. ABDUL BASAR Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
SK. ABDUL KASEM @ SK. KASEM ALI Vs. AWA RANI MONDAL & ORS.
November 2, 2017
SK. MD. ANISUR RAHMAN Vs. STATE OF WEST BENGAL & ORS.
December 13, 2017
SK. MUSTAFA NEWAJ @ BHOMBAL Vs. THE STATE OF WEST BENGAL
January 16, 2017
SK. RABI @ RABIUL Vs. THE STATE OF WEST BENGAL
April 24, 2017
SK. SHANE ALAM & ORS. Vs. SUFIA BEGAM & ORS.
November 3, 2017
SKIPPER LIMITED Vs. AKASH BANSAL & ORS.
August 9, 2017
SKIPPER LTD. Vs. BANK OF BARODA
July 26, 2017
SKYRISE OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT)
June 15, 2017
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
January 10, 2017
SLEEPWELL INDUSTRIES CO. LTD. Vs. LMJ INTERNATIONAL LTD.
August 22, 2017
SM. BIDYUT LATA MONDAL Vs. BADAL CHANDRA SHEET AND ORS.
June 29, 2017
SMT DARSHINI BHUTA Vs. STATE OF WEST BENGAL & ORS.
December 12, 2017
SMT SUMANA VENKATESH NEE SUR Vs. SUSANTA KUMAR SUR AND OTHERS
April 19, 2017
SMT. ALAKANANDA NAN Vs. DR. ABHIJIT NAN
November 21, 2017
SMT. ALPANA PATRA Vs. RANJAN NIYOGI
September 15, 2017
SMT. ARANYA SAHA, DECEASED AND ANR. Vs. SANKAR LAL SAHA AND ORS.
December 21, 2017
SMT. BARNALI CHAKRABORTY Vs. THE STATE OF WEST BENGAL AND ANOTHER
November 24, 2017
SMT. BARNALI DUTTA & ORS Vs. SRI SOMNATH MULLICK & ANR
July 5, 2017
SMT. BASANTI DAS Vs. STATE OF WEST BENGAL
January 18, 2017
SMT. BASU RANI PAUL Vs. EMPLOYEES STATE INSURANCE
April 12, 2017
SMT. BIJOLI RANI SAHA @ BIJALI SAHA Vs. PRABAL BASAK & ORS.
December 4, 2017
SMT. BINA KUMAR Vs. SRI JANARDAN ROY
March 17, 2017
SMT. CHINMOYEE PAUL & ORS Vs. UNION OF INDIA & ORS
July 10, 2017
SMT. DIPALI HALDER AND OTHERS Vs. SRI CHANDAN DAS AND ANR.
December 13, 2017
SMT. DIPANWITA KARMAKAR NEE RANA Vs. PRASANTA KARMAKAR
March 3, 2017
SMT. DIPTI AGGARWAL Vs. SRI ASHISH CHANDRA
July 7, 2017
SMT. DOLLY MITRA Vs. TAPAN MITRA
July 19, 2017
SMT. GUNJAN RAY Vs. SRI ARINDAM RAY
May 11, 2017
SMT. JAYANTI PAUL AND OTHERS Vs. KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY AND OTHERS
March 14, 2017
SMT. KALPANA MAJUMDER Vs. THE STATE OF WEST BENGAL & ANR.
January 19, 2017
SMT. KAMALA NASKAR & ORS. Vs. SRI GOPAL MAITY & ORS.
December 22, 2017
SMT. KAMALA RANI KUNDU Vs. SRI DINESH BISWAS
November 3, 2017
SMT. KANCHAN VORA Vs. SMT. TARAMATI VORA & ORS
July 6, 2017
SMT. KHUDIBALA PANDA & ORS. Vs. JANAB KHAN & ORS.
October 26, 2017
SMT. KUMKUM ROY Vs. UNION OF INDIA
February 10, 2017
SMT. MAHUA MULLICK & ORS Vs. GOVERNENT OF WEST BENGAL
September 13, 2017
SMT. MENOKA ALIAS MINA GHOSH (CHOWDHURY) & ORS. Vs. DURGA SHANKAR GHOSH & ORS.
November 16, 2017
SMT. MITALI CHAKRABORTI (BHATTACHARYA) Vs. STATE OF WEST BENGAL & ORS.
June 12, 2017
SMT. NANDITA RAM(BHATTACHARJEE) Vs. RRITWIK BHATTACHARJEE
March 24, 2017
SMT. NILIMA MARIK Vs. SRI MRITUNJOY GHOSH
July 19, 2017
SMT. PRATIMA GUCHAIT & ORS. Vs. NIRUPAM GUCHAIT & ORS.
March 14, 2017
SMT. PURAVBI MUKHERJEE (GHOSH) Vs. THE KOLKATA IMPROVEMENT TRUST & ORS.
January 20, 2017
SMT. PUTUL BASKI & ORS. Vs. NATIONAL INSURANCE COMPANY LTD. & ORS.
January 27, 2017
SMT. RADHA YADAV Vs. UNION OF INDIA
March 3, 2017
SMT. RAJUL MUKIM Vs. SUMERMAL SURANA AND ANOTHER
December 14, 2017
SMT. RATNA BOSE @ BASU Vs. SMT. JHARNA MULLICK & ORS.
January 10, 2017
SMT. RENU DEVI JALAN Vs. SHREE SHREE ISWAR SARADESWAR SHIBALING JEW & ORS.
March 29, 2017
SMT. ROMA CHATTERJEE AND ANR. Vs. SMT. CHABI BANERJEE AND ORS.
January 13, 2017
SMT. RUCHIKA AGARWAL Vs. SRI VIKAS AGARWAL
April 18, 2017
SMT. SABITA ROY Vs. SHYAMAL KUMAR DAS
July 20, 2017
SMT. SAMPAT DEVI KULTHIA Vs. SMT. SUDHA SONI
September 21, 2017
SMT. SANDHYA MALLICK Vs. SRI HALADHAR MALLICK
October 26, 2017
SMT. SANTOSI SAHOO (GIRI) Vs. SMT. NAMITA MANDAL (MAITY) ORS.
March 24, 2017
SMT. SARALA DEVI DERASARIA Vs. MANIK LAL SHARMA AND ORS.
November 13, 2017
SMT. SHARMISTHA KAR PURKAYASTHA Vs. SHRI SURAJIT KAR PURKAYASTHA
September 12, 2017
SMT. SIPRA GHOSHAL Vs. SRI GOURCHAND PODDAR
August 28, 2017
SMT. SOMA DEY DUTTA Vs. SRI SANKAR DUTTA
November 28, 2017
SMT. SONALI BASAK Vs. SRI SUMON BASAK
February 27, 2017
SMT. SUKLA DUTTA Vs. SRI SAMIR KUMAR BHATTACHARJEE AND OTHERS
January 6, 2017
SMT. SUMANA BANDYOPADHYAY Vs. THE DEPUTY DIRECTOR OF INCOME TAX
July 13, 2017
SMT. TARAMONI @ TARAMANI GUPTA Vs. SMT. SAKTI DHARA SAHA
September 4, 2017
SMT. TRIPTI CHAKRABORTY Vs. ANJAN CHAKRABORTY
July 28, 2017
SMT.RANI AMUDA K Vs. SHRI ABDULARIF AND ANOTHER
July 27, 2017
SMTI. PREM SANTHI & ORS. Vs. THE STATE
June 19, 2017
SNIGDHA MUKHOPADHYAY Vs. STATE OF WEST BENGAL AND ORS.
June 21, 2017
SNIGDHENDU GHOSH Vs. STATE OF WEST BENGAL & ORS
July 19, 2017
SOCIETE DES PRODUITS NESTLE S A & ANR Vs. KIT KAT FOOD PRODUCTS & ANR
August 3, 2017
SOHAN MINERALS & MINING COMPANY PRIVATE LIMITED Vs. LLOYDS METALS AND ENERGY LIMITED
July 26, 2017
SOMA MARDI AND ANOTHER Vs. STATE OF WEST BENGAL
March 14, 2017
SOMA SAHA SEN Vs. STATE OF WEST BENGAL
March 23, 2017
SOMANATH BANERJEE Vs. PARNA BANERJEE
March 1, 2017
SONIYA KHATUN @ SONIYA BIBI Vs. SEKH AKIB JABHED @ SEKH AKIB JAVED & ANR
November 10, 2017
SONY INDIA PRIVATE LIMITED Vs. MADHURI COMMODITIES PRIVATE LIMITED
September 5, 2017
SONY INDIA PVT LTD Vs. MADHURI COMMODITIES PVT LTD
October 17, 2017
SOUMEN DAS & ANR Vs. STATE OF WEST BENGAL
May 17, 2017
SOUMENDRA MALIK Vs. TUMPA MALIK
December 21, 2017
SOUMYA MINING LIMITED Vs. VOLTAS LIMITED
May 19, 2017
SOUTH BENGAL STATE TRANSPORT CORPORATION Vs. SHRI SUNIL CHANDRA SARKAR & ANR.
January 19, 2017
SOUTH CALCUTTA DIESELS PVT. LTD Vs. BENGAL DIESELS & ORS
January 12, 2017
SOUTH CITY PROJECT (KOLKATA) LIMITED & ANR Vs. KOLKATA METROPOLITAN DEVELOPMENT & ORS
December 19, 2017
SOUTHERN COOLING TOWERS PVT. LTD. Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL, EAST ZONAL BENCH & ORS.
January 20, 2017
SPML INFRA LIMITED Vs. COMMISSIONER OF SERVICE TAX, KOLKATA-II
February 23, 2017
SQUARE FOUR ASSETS MANAGEMENT & RECONSTRUCTION CO P LTD Vs. ORIENT BEVERAGES LTD & ORS
August 17, 2017
SREE METALIKS LIMITED Vs. UNION OF INDIA
April 7, 2017
SREEJIT KUMAR TAGORE Vs. RADHA KISSEN BHATTER & ORS
December 7, 2017
SREEMA DUTTA Vs. STATE BANK OF MYSORE & OTHERS
September 14, 2017
SREI EQUIPMENT FINANCE LIMITED Vs. PRABIR MONDAL
September 21, 2017
SREI EQUIPMENT FINANCE LIMITED Vs. ANWAR ALI MONDAL & ANR.
January 25, 2017
SREI EQUIPMENT FINANCE LIMITED Vs. RAMSARUP INDUSTRIES LIMITED
July 4, 2017
SREI EQUIPMENT FINANCE LIMITED Vs. SANJAY KUMAR SHAH & ANR
July 5, 2017
SREI EQUIPMENT FINANCE LTD Vs. AQDAS MARITIME AGENCY PVT. LTD.
September 13, 2017
SREI EQUIPMENT FINANCE LTD. Vs. PABAN PODDAR & ANR.
January 9, 2017
SREI EQUIPMENT FINANCE LTD. Vs. BANSILAL SIHAG
September 7, 2017
SREI EQUPIMENT FINANCE LIMITED Vs. PABAN PODDAR AND ANR.
December 19, 2017
SRI ABHIMANU DEBSHARMA Vs. THE UNIVERSITY OF GOUR BANGA & ORS.
June 16, 2017
SRI ANIL CHORONE ROQUITTE Vs. SRI BHAGAWATI CHORONE ROQUITTEE
January 17, 2017
SRI ANIL PATRA Vs. SRIMATYA ANGURBALA PRAMANIK
August 22, 2017
SRI ANNAPURNA DEBI MATA THAKURANI, REPRESENTED BY DEBASHIS CHAKRABORTY Vs. SRI ANNAPURNA DEBI MATA THAKURANI, REPRESENTED BY SATYA BRATA CHAKRABARTY & ORS.
May 5, 2017
SRI ASIM KUMAR CHOWDHURY Vs. SRI MONOJIT DAS
May 16, 2017
SRI ASWINI KUMAR DAS Vs. STATE OF WEST BENGAL AND ORS.
May 19, 2017
SRI BALADEV BASU ALIAS DAVE BASU Vs. THE KOLKATA MUNICIPAL CORPORATION AND OTHERS
March 22, 2017
SRI BASUDEV PAUL Vs. SM. KANTA DEVI BURMAN & ORS.
February 15, 2017
SRI BIJAY KRISHNA SAHOO Vs. PRAMILA PRADHAN AND ORS
April 10, 2017
SRI BISWAJIT DAS Vs. THE STATE OF WEST BENGAL & ORS.
September 22, 2017
SRI CHAITAN CHOUDHURY & ANR Vs. THE O/L & ORS.
May 4, 2017
SRI CHAITAN CHOUDHURY & ANR. Vs. THE O/L & ORS.
July 6, 2017
SRI CHANCHAL BASU Vs. STATE OF WEST BENGAL
March 7, 2017
SRI CHANDAN MUKHERJEE Vs. PANKAJ KUMAR BEHERA
March 6, 2017
SRI DEBASISH SAHA Vs. STATE OF WEST BENGAL & ORS.
January 27, 2017
SRI DILIP POLLEY Vs. STATE OF WEST BENGAL
April 4, 2017
SRI DIPAK J. POPAT & ORS Vs. M/S. EXPRESS TRADING AGENCY
January 27, 2017
SRI GANESH CHANDRA GHOSH AND OTHERS Vs. SRI AJIT KUMAR GHOSH AND OTHERS
March 24, 2017
SRI GHETU MONDAL Vs. UNION OF INDIA
March 21, 2017
SRI GOPAL CHANDRA JAISWAL Vs. M/S. BIRLA TYRES
March 24, 2017
SRI GOUTAM PATRA Vs. THE STATE OF WEST BENGAL AND ORS.
September 6, 2017
SRI ISWAR MAHADEB & ORS. Vs. PRADEEP KUMAR JAIN
September 4, 2017
SRI KALI CHARAN SHAW Vs. THE STATE OF WEST BENGAL AND ANR.
January 20, 2017
SRI KAMAL SINGH BAID AND ORS. Vs. SRI DIPENDRA NATH BANERJEE AND ANR.
February 7, 2017
SRI KANAK BASU Vs. NANDINI BASU
November 23, 2017
SRI KARTIC DEY Vs. SMT. NISHARANI BOSE
April 27, 2017
SRI KARTICK CHANDRA CHAKRABORLTY Vs. SRI ANUKUL BHUNIA
October 24, 2017
SRI KENARAM DUTTA & ORS. Vs. AMAL KUMAR BASU & ORS.
December 21, 2017
SRI MAHESH KUMAR LAL AND OTHERS Vs. AZAHAR ALI AND OTHERS
May 18, 2017
SRI MALAY KUMAR SEN Vs. SMT. REKHA DAS
February 7, 2017
SRI MANIK MONDAL Vs. UNION OF INDIA
August 3, 2017
SRI MRIDULANANDA BANERJEE Vs. THE STATE OF WEST BENGAL AND ORS.
January 30, 2017
SRI MRINAL KANTI DAS Vs. MITALI GHOSE
November 30, 2017
SRI MURARI SAMANTA Vs. SRI ASHOK NANDY AND ANR.
December 18, 2017
SRI NARAYAN MISHRA Vs. COAL INDIA LTD.
August 1, 2017
SRI NEMAI CHAND DUTT Vs. KOLKATA MUNICIPAL CORPORATION
March 29, 2017
SRI PRABHAT KUMAR DAS Vs. BAIDYABATI MUNICIPALITY AND ORS.
December 18, 2017
SRI RAJENDRA PRASAD BAJORIA Vs. SRI SWAPAN MUKHERJEE
December 20, 2017
SRI SAKTI PADA ROY Vs. SRI HARI PADA ROY
June 23, 2017
SRI SAMIR DUTTA Vs. SMT. MAMATA DAS & ANR.
November 16, 2017
SRI SAMIR RANA Vs. SMT. MANASHI MAITY (RANA)
August 29, 2017
SRI SANKAR BAIDYA Vs. SMT. SIKHA BISWAS AND OTHERS
December 22, 2017
SRI SOHAM LAL MANPURIAB Vs. KOLKATA MUNICIPAL CORPORATION
June 6, 2017
SRI SWADESH CHANDRA SAHA Vs. THE STATE OF WEST BENGAL AND ORS.
April 26, 2017
SRI TRILOCHAN PATTANAYAK Vs. THE FOURTH INDUSTRIAL TRIBUNAL
February 3, 2017
SRI UPENDRA KAMAT Vs. SRI NARINDER SINGH
June 15, 2017
SRI. KAMAL HAZRA Vs. NITISH MAJHI
March 8, 2017
SRI. PRASANTA KUMAR DEY Vs. SRI. GOPI NATH DEY
December 13, 2017
SRI. SRIBRATA DEB Vs. BANK OF INDIA
June 16, 2017
SRI. SUBRATA KUNDU Vs. SMT. KOYLEE SEAL
December 13, 2017
SRIHARI CHARAN BERA Vs. STATE OF WEST BENGAL & ORS
December 19, 2017
SRIKANTA MODAK & ANR Vs. STATE OF WEST BENGAL
November 22, 2017
SRIKANTA SINHABABU Vs. STATE OF WEST BENGAL & ORS
November 20, 2017
SRIPADA LET Vs. THE STATE OF WEST BENGAL
February 13, 2017
SRISTIDHAR MAITY. Vs. STATE OF WEST BENGAL
January 18, 2017
STATE BANK OF INDIA Vs. SMT. MINAKSHI PODDAR
March 16, 2017
STATE BANK OF INDIA & ANR. Vs. SMT. NIRMALA SHAW & ORS.
November 20, 2017
STATE BANK OF INDIA & ORS. Vs. K.D. FABRICS PRIVATE LIMITED & ANR.
December 21, 2017
STATE BANK OF INDIA AND ANOTHER Vs. M/S HELIOS DIAGNOSTICS & HEALTH CARE PRIVATE LIMITED AND ANOTHER
July 24, 2017
STATE OF W B & ORS Vs. RINA MONDAL & ORS
May 19, 2017
STATE OF W.B. & ORS Vs. GAUTAM SADHAN BOSE & ORS.
May 2, 2017
STATE OF WEST BENGAL Vs. STATE OF WEST BENGAL
February 10, 2017
STATE OF WEST BENGAL Vs. SATTAR KHAN
July 14, 2017
STATE OF WEST BENGAL Vs. BHARAT VANIJYA EASTERN PVT. LTD.
January 4, 2017
STATE OF WEST BENGAL Vs. AVIK GHOSH
March 16, 2017
STATE OF WEST BENGAL Vs. RABINDRA NATH MUNSI
May 15, 2017
STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PVT. LTD.
October 3, 2017
STATE OF WEST BENGAL Vs. UNION OF INDIA
December 1, 2017
STATE OF WEST BENGAL Vs. KAJAL KORA & ORS
June 2, 2017
STATE OF WEST BENGAL Vs. JAGADISH PROSAD AGARWAL
November 22, 2017
STATE OF WEST BENGAL Vs. SANJOY KUMAR PAL & ANR.
November 13, 2017
STATE OF WEST BENGAL Vs. PAM DEVELOPMENTS PRIVATE LIMITED
September 21, 2017
STATE OF WEST BENGAL Vs. SIDDHESWAR MANNA
June 2, 2017
STATE OF WEST BENGAL Vs. MD. SOHRAB & ORS.
July 25, 2017
STATE OF WEST BENGAL Vs. M/S. DESIRE AGRO RESORTS DEVELOPMENT PRIVATE LIMITED
August 10, 2017
STATE OF WEST BENGAL & ANR Vs. MOHAIMENUL ISLAM & ORS
June 8, 2017
STATE OF WEST BENGAL & ANR. Vs. SMT. SANGITA SINHA & ORS.
March 15, 2017
STATE OF WEST BENGAL & ORS Vs. SHIBANI CHAKDAR & ORS
September 18, 2017
STATE OF WEST BENGAL & ORS Vs. SIDDHARTHA SANKAR MUKHOPADHYAY
December 19, 2017
STATE OF WEST BENGAL & ORS Vs. IMAN ALI MOLLA
December 11, 2017
STATE OF WEST BENGAL & ORS Vs. BIMAL MUNDA
November 20, 2017
STATE OF WEST BENGAL & ORS Vs. G S N MURTY & ORS
May 19, 2017
STATE OF WEST BENGAL & ORS Vs. GOUTAM DALAL
September 20, 2017
STATE OF WEST BENGAL & ORS Vs. BITHIKA BAGCHI (GUPTA)
August 23, 2017
STATE OF WEST BENGAL & ORS Vs. NAZRUL HAQUE & ORS
September 13, 2017
STATE OF WEST BENGAL & ORS Vs. NIRMAL KOLE & ORS
June 29, 2017
STATE OF WEST BENGAL & ORS Vs. DILIP KUMAR SAMANTA & ORS
June 29, 2017
STATE OF WEST BENGAL & ORS Vs. ASHIM KUMAR OJHA & ORS
June 29, 2017
STATE OF WEST BENGAL & ORS Vs. KHARAGPUR FLOUR MILLS PVT LTD
August 10, 2017
STATE OF WEST BENGAL & ORS Vs. SUBRATA BASU & ORS
August 22, 2017
STATE OF WEST BENGAL & ORS Vs. NILADRI CHATTERJEE & ORS
August 23, 2017
STATE OF WEST BENGAL & ORS Vs. ANJAN CHAKRABORTY & ORS
January 17, 2017
STATE OF WEST BENGAL & ORS. Vs. NIRANJAN MUNIAN
June 16, 2017
STATE OF WEST BENGAL & ORS. Vs. SRI RANAJIT BAR & ORS.
February 14, 2017
STATE OF WEST BENGAL & OTHERS Vs. TAPAN KUMAR DAS & OTHERS
September 14, 2017
STATE OF WEST BENGAL & OTHERS Vs. CHANDRA KANTA GANGULI
April 26, 2017
STATE OF WEST BENGAL AND ORS. Vs. KALIDHAN BANERJEE AND ORS.
June 7, 2017
STEEL AUTHORITY OF INDIA LIMITED Vs. WORKMEN OF STEEL AUTHORITY OF INDIA LIMITED & OTHERS
January 17, 2017
STEEL AUTHORITY OF INDIA LIMITED Vs. LD. CONTROLLING AUTHORITY
August 8, 2017
STEEL AUTHORITY OF INDIA LTD Vs. UNION OF INDIA & ORS
August 3, 2017
STEEL AUTHORITY OF INDIA LTD & ORS Vs. DURGAPUR ISWAR CHANDRA VIDYASAGAR (DICV) PUBLIC HIGH SCHOOL & ORS
December 20, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. AMIYA STEEL PRIVATE LIMITED
March 30, 2017
STEEL AUTHORITY OF INDIA LTD. & ANR Vs. UNION OF INDIA & ORS.
July 28, 2017
STEPHANIE FERNANDES MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
May 12, 2017
SUBAL CHANDRA DAS. Vs. STATE OF WEST BENGAL
January 18, 2017
SUBAL MAITY @ SUBAL CHANDRA MAITY Vs. STATE OF WEST BENGAL
December 8, 2017
SUBHA SANKAR DEY Vs. THE KOLKATA MUNICIPAL CORPORATION & ANR.
January 31, 2017
SUBHANKAR CHAKRABORTY Vs. STATE OF WEST BENGAL
September 21, 2017
SUBHAS BHOLLA & ANR Vs. STATE OF WEST BENGAL
December 1, 2017
SUBHAS CHANDRA PARAMANIK Vs. CENTRAL BUREAU OF INVESTIGATION
February 7, 2017
SUBHAS ROY Vs. THE STATE OF WEST BENGAL & ORS.
April 10, 2017
SUBHASH CHURAN LAW & ORS Vs. TRIPTI LAW
February 28, 2017
SUBHASH MONDAL & OTHERS Vs. STATE OF WEST BENGAL
December 6, 2017
SUBHASHISH ADDY Vs. HARIPADA DAS & ANR
November 16, 2017
SUBIMAL CHANDRA LAHA Vs. PARIMAL CHANDRA LAHA
March 6, 2017
SUBIMAL SARKAR @ DAS DECEASED, REPRESENTED BY LEGAL HEIRS ARATI SARKAR & ORS Vs. BIJON BIHARI ROY CHOUDHURY & ORS
September 11, 2017
SUBIR DAS & ORS Vs. SAILEN NANDY & ORS
September 22, 2017
SUBIR KUMAR BOSE & ANR Vs. SUBHAS GHOSH & ORS
April 3, 2017
SUBRATA CHATTERJEE Vs. NATIONAL INSURANCE CO. LTD. & ANR.
April 3, 2017
SUBRATA CHATTERJEE AND OTHERS Vs. STATE OF WEST BENGAL AND ANOTHER
April 25, 2017
SUBRATA GHOSH Vs. SABITENDRA NATH ROY AND ORS.
January 13, 2017
SUBRATA SHARMA Vs. STATE OF WEST BENGAL
August 28, 2017
SUCHANDRA ROY & ANR Vs. SECRETARY, EDUCATION DEPARTMENT, STATE OF WEST BENGAL & ORS
August 23, 2017
SUDARSHAN SEEDS PVT LTD Vs. VISHAL KRISHI PRODUCTS PVT LTD
November 1, 2017
SUDESHNA MITRA Vs. STATE OF WEST BENGAL & ORS
May 17, 2017
SUDHANGSU SEKHAR DUTTA Vs. STATE OF WEST BENGAL AND OTHERS
June 14, 2017
SUDHINDRA NATH MONDAL Vs. SOMNATH MONDAL
July 5, 2017
SUDHIR GHOSH & ANR Vs. SHANTILATA ROY GANGULY
June 14, 2017
SUDHIR GHOSH & ANR Vs. STATE OF WEST BENGAL
December 15, 2017
SUDHIR PRAKASH Vs. STATE OF WEST BENGAL & ANR
July 21, 2017
SUDIP AGARWAL Vs. SASANKA SEKHAR HALDER
April 26, 2017
SUDIP BHATTACHARYA Vs. THE STATE OF WEST BENGAL & ORS.
March 31, 2017
SUDIP DATTA Vs. STATE OF W B & ANR
July 5, 2017
SUDIPTA CHAKRABORTY Vs. MADHUMITA BHATTACHARYA
July 3, 2017
SUHRID MUKHERJEE Vs. UNION OF INDIA
April 11, 2017
SUJAN KUMAR GHOSH Vs. THE STATE OF WEST BENGAL AND OTHERS
February 14, 2017
SUJAN MAITY Vs. SRI RAJ KUMAR KOLEY & ORS.
January 17, 2017
SUJATA BHACHHAR (KIRTONIA) Vs. THE STATE OF WEST BENGAL
March 6, 2017
SUJIT ADHIKARI @ SUJIT ADHIKARY Vs. TULIKA ADHIKARI
November 16, 2017
SUJJAMAL MULLICK & ORS Vs. STATE OF WEST BENGAL & ORS
August 16, 2017
SUJOY LAHIRI Vs. SM. NANDINI LAHIRI & ANR.
May 19, 2017
SUJOY MAHATO Vs. STATE OF WEST BENGAL & OTHERS
August 18, 2017
SUJOY SEN Vs. MRS. SUJATA SEN
September 14, 2017
SUKHDEB BARUI & ORS Vs. STATE OF WEST BENGAL
November 17, 2017
SUKNA MAHATO Vs. SADHANA DEBNATH AND OTHERS
November 27, 2017
SUKUMAR BHATTACHARJEE @ SONA Vs. THE STATE OF WEST BENGAL
August 22, 2017
SUKUMAR JANA Vs. THE NEW INDIA ASSURANCE CO. LTD.
April 25, 2017
SUKUMAR SARKAR & ANR Vs. PRITHIS RANJAN SARKAR
August 28, 2017
SUKUR ALI SARDAR & ANR Vs. MD MUKTAR ALI GAZI & ORS
December 20, 2017
SULAKSHANA TRADE HOLDINGS LTD & ANR Vs. INCOME TAX OFFICER,WARD5(1),KOLKATA & ORS
March 9, 2017
SUMAN JANA Vs. STATE OF WEST BENGAL
December 21, 2017
SUMAN LUGUN @ MUNDA Vs. STATE OF WEST BENGAL
August 22, 2017
SUMAN SAMANTA Vs. STATE OF WEST BENGAL & ORS
April 27, 2017
SUMANA BANDYOPADHYAY & ANR Vs. DEPUTY DIRECTOR OF INCOME-TAX
July 11, 2017
SUMANA BANERJEE Vs. SUMITA MITRA & ORS
June 28, 2017
SUMERMAL SURANA & ANR Vs. BHAWAR LAL BHANDARI & ORS
September 11, 2017
SUMITRA DAN Vs. THE STATE OF WEST BENGAL & ANR
July 18, 2017
SUMITRA KANRAR Vs. SANJIT JANA & ORS
November 23, 2017
SUNIL GIRIA & ANR. Vs. THE STATE OF WEST BENGAL
August 4, 2017
SUNIL KUMAR BHATTACHERJEE Vs. STATE OF WEST BENGAL AND OTHERS
June 21, 2017
SUNIL KUMAR SEN Vs. KOLKATA MUNICIPAL CORPORATION
June 23, 2017
SUNIL SARDAR & ORS Vs. STATE OF WEST BENGAL & ORS
July 17, 2017
SUNIL SARDAR & ORS Vs. STATE OF WEST BENGAL & ORS
November 22, 2017
SUNITA GHOSH Vs. STATE OF WEST BENGAL
July 13, 2017
SUNITA GHOSH & ORS. Vs. THE STATE OF WEST BENGAL & ORS.
January 13, 2017
SUPARNA MUKHERJEE Vs. THE STATE OF WEST BENGAL & ANR.
May 2, 2017
SUPER DIAMOND NIRMAN PRIVATE LIMITED Vs. DEEPAK AGARWAL & ORS.
January 19, 2017
SUPER IRON FOUNDRY PVT LTD & ANR Vs. UNION OF INDIA & ORS
July 4, 2017
SUPRAKAS PODDER Vs. STATE OF WEST BENGAL & ORS
December 21, 2017
SUPRAVA ACHARJA CHOWDHURY Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
SUPRIYA ROY AND ANOTHER Vs. BIJAYA BOSE
December 14, 2017
SURAJIT PANIGRAHI Vs. THE INFORMATION COMMISSIONER, CIC AND ANR.
June 23, 2017
SURENDER AGARWAL Vs. GAUTAM AHUJA & ORS
August 21, 2017
SURESH AGARWAL Vs. REGISTRAR OF COMPANIES
May 17, 2017
SURESH BABU AND OTHERS Vs. ANDAMAN AND NICOBAR ADMINISTRATION AND OTHERS
December 14, 2017
SURESH CHAND JAIN Vs. KOLKATA MUNICIPAL CORPORATION & ORS.
May 12, 2017
SURESH CHANDRA AGARWAL Vs. RAJU AGARWAL
August 17, 2017
SURESH SINGH Vs. CHINMOY SARKAR
November 3, 2017
SURESH TULSHAN & ORS Vs. DEVELOPMENT CONSULTANTS PVT LTD
December 1, 2017
SURINDER SINGH & ORS Vs. KOLKATA MUNICIPAL CORPORATION & ORS
April 26, 2017
SURINDER SINGH & ORS Vs. STATE
November 28, 2017
SURJA RAM Vs. UNION OF INDIA & ORS
October 25, 2017
SURYA ALLOY INDUSTRIES LIMITED Vs. RAGHAVENDRA PRESTRESS PRODUCTS PRIVATE LIMITED
December 12, 2017
SURYA ALLOY INDUSTRIES LIMITED Vs. UNION OF INDIA & ORS
September 22, 2017
SURYA CHAKRABORTY Vs. MRS. SUJATA SEN
September 14, 2017
SUSAN MANTOSH Vs. ARUN ROY & ANR
September 8, 2017
SUSANTA MONDAL Vs. RAMESH AGARWAL & ORS
August 4, 2017
SUSANTA SARDAR Vs. STATE OF WEST BENGAL
September 12, 2017
SUSANTA SARDAR @ DUKHA Vs. STATE OF WEST BENGAL
July 18, 2017
SUSHIL KUMAR JAIN & ORS Vs. PILANI PROPERTIES LIMITED
November 29, 2017
SUSHILA LODHA AND ANOTHER Vs. ESTATE OFFICER, LIFE INSURANCE CORPORATION OF INDIA AND OTHERS
March 16, 2017
SUSIL KR. SINHA Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
SUTAPA PAUL ALIAS SUTAPA KARMAKAR Vs. PRANJAL KARMAKAR
February 6, 2017
SWAMINA INTERNATIONAL PRIVATE LIMITED Vs. INCOME TAX SETTLEMENT COMMISSION
August 17, 2017
SWAPAN BANERJEE Vs. TAPAN BANERJEE & ORS
May 11, 2017
SWAPAN CHATTOPADHYAY & ORS. Vs. MR.ADITYA MUKHERJEE (DEVELOPER)
November 30, 2017
SWAPAN GHOSH Vs. STATE OF WEST BENGAL
August 9, 2017
SWAPAN KUMAR CHOWDHURY Vs. UNION OF INDIA & ORS
August 4, 2017
SWAPAN KUMAR DAS Vs. TARUN AICH & ORS
August 2, 2017
SWAPAN KUMAR HAZRA Vs. MAHITOSH SINGH & ORS
July 4, 2017
SWAPAN KUMAR PANDA Vs. ZONAL OFFICER, STATE BANK OF INDIA & ORS
November 2, 2017
SWAPAN KUMAR SAMANTA AND OTHER Vs. THE STATE OF WEST BENGAL AND OTHERS
June 14, 2017
SWAPAN ROUTH Vs. NARENDRANATH MANNA AND OTHERS
January 6, 2017
SWAPNA BANERJEE Vs. THE STATE OF WEST BENGAL
April 7, 2017
SWARUP GHOSH Vs. NATIONAL INSURANCE COMPANY LIMITED & ORS.
February 17, 2017
SWASTIK OIL REFINERY PRIVATE LIMITED Vs. UNION OF INDIA & ANR
August 31, 2017
SWISS SINGAPORE OVERSEAS ENTERPRISES PTE LTD Vs. LMJ INTERNATIONAL LIMITED
July 6, 2017
SYLEE TEA ESTATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER-I, JALPAIGURI & OTHERS
November 9, 2017
T.E. THOMSON & CO. LTD Vs. ROMA CHOPRA & ORS
September 18, 2017
T.E. THOMSON & CO. LTD. Vs. SAMPARK ADVERTISING AND MEDIA PVT. LTD. & ORS
September 18, 2017
T.J. MATHEW Vs. UNION OF INDIA
June 15, 2017
T.K. SHAWAL INDUSTRIES PVT. LTD. Vs. CONTROLLER OF PATENTS AND DESIGNS
July 10, 2017
TAMAL MONDAL Vs. THE STATE OF WEST BENGAL
February 6, 2017
TAMIJUDDIN Vs. STATE OF WEST BENGAL
January 31, 2017
TANDRA MUKHERJEE & ORS Vs. UNION OF INDIA & ORS
June 13, 2017
TANMOY MOSHAT Vs. THE STATE OF WEST BENGAL & ORS.
July 18, 2017
TANTIA CONSTRUCTIONS LIMITED Vs. STATE OF BIHAR ROAD CONSTRUCTION DEPARTMEMT
November 21, 2017
TANTIA CONSTRUCTIONS LTD Vs. STATE OF BIHAR ROAD CONSTRUCTION DEPARTMENT
September 20, 2017
TANUSHREE HAIT Vs. RABINDRANATH GORANG & ORS
December 12, 2017
TAPAN BISWAS Vs. STATE OF WEST BENGAL & ANR
August 16, 2017
TAPAN DEY & ANR Vs. ARUN MULLICK & ANR
August 25, 2017
TAPAN KUMAR DAS & ORS Vs. BANK OF INDIA & ORS
December 20, 2017
TAPAN KUMAR GANGULY Vs. APARNA GANGULY
November 20, 2017
TAPAN KUMAR GHOSH Vs. AJANTA GHOSH
November 24, 2017
TAPAN KUMAR MAHAPATRA Vs. BRAMBHANANDA DEY & ORS
November 1, 2017
TAPAN KUMAR MONDAL Vs. STATE OF WEST BENGAL & ORS
August 25, 2017
TAPAN KUMAR SAHOO Vs. STATE OF WEST BENGAL
September 5, 2017
TAPAN KUMAR SEN Vs. TARUN AICH & ORS.
August 2, 2017
TAPAN MAL Vs. STATE OF WEST BENGAL & ORS
July 3, 2017
TAPAS KUMAR GUPTA Vs. STATE OF WEST BENGAL & ORS
July 25, 2017
TAPAS KUMAR PALMAL Vs. STATE OF WEST BENGAL
December 15, 2017
TAPAS KUMAR PRAMANIK & ANR Vs. STATE OF WEST BENGAL & ORS
April 3, 2017
TAPAS KUMAR SAHA Vs. STATE OF WEST BENGAL
December 7, 2017
TAPAS SANFUI Vs. UNION OF INDIA & OTHERS
May 19, 2017
TAPASI PAL Vs. STATE OF WEST BENGAL & OTHERS
September 4, 2017
TAPATI KABASI YASH Vs. STATE OF WEST BENGAL & ORS
December 21, 2017
TARAK NATH KESHARI Vs. STATE OF WEST BENGAL
July 4, 2017
TARAK SARKAR Vs. STATE OF WEST BENGAL
November 22, 2017
TARAKESHWAR DUBEY Vs. THE STATE OF WEST BENGAL AND OTHERS
June 15, 2017
TARAKESWAR NUNIA Vs. COAL INDIA LIMITED AND OTHERS
June 12, 2017
TARANI PAUL & ANOTHER Vs. STATE OF WEST BENGAL
November 23, 2017
TARAPADA PATRA Vs. PRINCIPAL SECRETARY, PANCHAYATS & RURA DEVELOPMENT DEPARTMENT & ORS
December 11, 2017
TARIT KANTI BAGCHI Vs. KOLKATA MUNICIPAL CORPORATION
January 4, 2017
TARIT KANTI NASKAR Vs. STATE OF WEST BENGAL & ORS
August 8, 2017
TARUNA DAS Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
TATA CAPITAL FINANCIAL SERVICES LTD Vs. BISWAJIT CHAKRABORTY
November 8, 2017
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. AMIT CHAKRABORTY
August 3, 2017
TATA CAPITAL FINANCIAL SERVICES LTD. Vs. M/S. SP SANYAL ENTERPRISE PVT. LTD. AND ANR.
December 19, 2017
TATA STEEL PROCESSING & DISTRIBUTION LTD. Vs. IDEB PROJECTS PVT. LTD.
May 19, 2017
TATA STEEL PROCESSING AND DISTRIBUTION LTD. Vs. IDEB PROJECTS PVT. LTD.
July 24, 2017
TAX RECOVERY OFFICER-47 KOLKATA Vs. STATE BANK OF INDIA
August 3, 2017
TAXACO CONSULTANCY PVT. LTD. Vs. THE COMPETENT AUTHORITY AND A.D.M. [LA] & ANR.
September 12, 2017
TCP MARKETING & RESEARCH PRIVATE LIMITED Vs. KHURSHID ALAM
April 11, 2017
TECHMA ENGINEERING ENTERPRISE Vs. UNION OF INDIA
October 12, 2017
TECHMA ENGINEERING ENTERPRISE PVT LTD Vs. UNION OF INDIA
December 1, 2017
TECHMA ENGINEERING ENTERPRISE PVT. LTD. Vs. UNION OF INDIA
November 12, 2017
TECHPROP DEVELOPERS PRIVATE LIMITED Vs. ROSE VALLEY PATRIKA LIMITED
July 25, 2017
TESATI TEA LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER, JALPAIGURI
August 1, 2017
THAKUR DAS MAHATO AND ORS Vs. STATE OF WEST BENGAL AND ORS
April 25, 2017
THE BARANAGORE JUTE FACTORY PLC (IN LIQUIDATION) Vs. STATE
January 19, 2017
THE CHAIRMAN, DISTRICT PRIMARY COUNCIL, UTTAR DINAJPUR Vs. SUBODH SINGH AND ORS.
June 13, 2017
THE CHANCELLOR Vs. HANSHA TANNA
January 20, 2017
THE CHIEF ELECTORAL OFFICER, WEST BENGAL Vs. SUBHASIS DAS & ORS.
June 15, 2017
THE CHIEF EXECUTIVE OFFICER, KOLKATA METROPOLITAN DEVELOPMENT AUTHORITY & ORS. Vs. MADAN MOHAN HALDER & ANR.
February 9, 2017
THE COMMISSIONER OF INCOME TAX.W.B. Vs. SHALIMAR INDUSTRIES LTD.
December 12, 2017
THE IST LAND ACQUISITION COLLECTOR Vs. SMT. PURABI DE & ORS
September 20, 2017
THE JEWISH GIRLS SCHOOLS & ANR Vs. ISAAC ELIAS NAHOUM & ORS
September 12, 2017
THE KOLKATA MUNICIPAL CORPORATION Vs. KAJARI BANERJEE AND ANOTHER
December 18, 2017
THE KOLKATA MUNICIPAL CORPORATION Vs. SMT. SHIBANI MUKHERJEE
April 5, 2017
THE KOLKATA MUNICIPAL CORPORATION & ANR Vs. SRI PYARELAL JALAN
February 8, 2017
THE KOLKATA MUNICIPAL CORPORATION AND OTHERS Vs. BLUE DREAMZ ADVERTISING PVT. LTD. AND ANOTHER
June 21, 2017
THE LIFE INSURANCE CORPORATION OF INDIA & ANR. Vs. SMT. SUSHILA LODHA & ORS.
July 20, 2017
THE MANAGING COMMITTEE OF HARANAGAR CHANDIPUR SENIOR MADRASAH Vs. MD. ABDUS SOBHAN AND ORS.
June 9, 2017
THE PEERLESS GENERAL FINANCE & INVESTMENT CO. LTD. Vs. RESERVE BANK OF INDIA
March 3, 2017
THE PEI MAY CHINESE HIGH SCHOOL & ANR. Vs. STATE OF WEST BENGAL
May 18, 2017
THE STATE OF WEST BENGAL Vs. SADHAN @ HARI SADHAN RAY @ BAGDI
June 2, 2017
THE STATE OF WEST BENGAL Vs. PURNIMA DAS
September 13, 2017
THE STATE OF WEST BENGAL Vs. POLY DUTTA
February 22, 2017
THE STATE OF WEST BENGAL Vs. SUBRATA SAHA
August 1, 2017
THE STATE OF WEST BENGAL Vs. AFCONS PAULING (INDIA) LTD.
February 3, 2017
THE STATE OF WEST BENGAL Vs. LAL CHAND MIA @ ABDUL LATIF & ORS
February 10, 2017
THE STATE OF WEST BENGAL Vs. LAKHIKANTA ADHIKARY
February 10, 2017
THE STATE OF WEST BENGAL & ORS Vs. DEBARGHYA CHAKRABORTY & ORS
January 12, 2017
THE STATE OF WEST BENGAL & OTHERS Vs. TAPAN KUMAR DAS & OTHERS
September 14, 2017
THE STATE PROJECT DIRECTOR, PASCHIM BANGA SARVA SIKSHA MISSION Vs. SMT. ARPITA DAS AND ORS.
February 23, 2017
THE TARA CHARAN SATYA SANGHA Vs. ATANU BANERJEE & ANR
July 28, 2017
THE WEST BENGAL PETROLEUM DEALERS ASSOCIATION & ANR. Vs. UNION OF INDIA & ORS.
December 20, 2017
TIBREWALA REALTORS PVT. LTD. Vs. SHRI PREMCHAND JAISWAL
August 17, 2017
TIRTHAPADA GHOSH Vs. STATE OF WEST BENGAL
May 29, 2017
TITAGARH WAGONS LIMITED Vs. T NARASHIMA RAO
November 20, 2017
TRANSTONNELSTROY AFCONS JV AND ANOTHER Vs. KOLKATA METRO RAILWAY CORPORATION LIMITED AND OTHERS
June 19, 2017
TRF LIMITED Vs. DAMODER VALLEY CORPORATION AND OTHERS
July 19, 2017
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November 24, 2017
TULSI CHARAN GHOSH Vs. CHANDIDAS MUKHOPADHYA
March 9, 2017
TULSI RANI GORAI & ORS. Vs. THE STATE OF WEST BENGAL
August 1, 2017
TUMPA GHOSH Vs. UNION OF INDIA AND OTHERS
September 13, 2017
TUSHAR KANTI MONDAL Vs. KASHI NATH BARDHAN
July 5, 2017
TUSHTA CHARAN PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
June 21, 2017
TUSHTA CHARAN PRAMANIK Vs. STATE OF WEST BENGAL & ORS.
June 28, 2017
TYRE CORPORATION OF INDIA LTD Vs. UNION OF INDIA
September 22, 2017
UDAY CHAND DAW Vs. DINABANDHU PAL (SINCE DECEASED) REPRESENTED BY LRS SMT CHANDANA PAL & ORS
June 15, 2017
UDAY SANKAR ROY & ANR Vs. STATE OF WEST BENGAL & ORS
August 11, 2017
UJJAL GHOSH Vs. PRABIR KUMAR CHATTOPADHYAY & ORS
July 27, 2017
UJJAL KUMAR MONDAL & ORS Vs. STATE OF WEST BENGAL & ORS
October 26, 2017
UJJALA DAS Vs. PANNALAL BASU
December 11, 2017
UJJWAL KUMAR SINGHA Vs. STATE OF WEST BENGAL & ORS
January 18, 2017
UKIL MURMU Vs. STATE OF WEST BENGAL
November 15, 2017
UMA CORPORATION Vs. UNION OF INDIA & ORS
September 6, 2017
UMA SHANKAR TRADES LIMITED Vs. ARNAB BHATTACHARYA & ORS
April 3, 2017
UNILEVER PLC AND ANR Vs. FIROZ AND ANR
September 21, 2017
UNION OF INDIA Vs. INDUSTRIAL LAMINATED (INDIA) PVT. LTD.
February 7, 2017
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January 19, 2017
UNION OF INDIA Vs. SANDIP KR. BOSE
September 6, 2017
UNION OF INDIA Vs. RADHEY SHYAM
August 16, 2017
UNION OF INDIA Vs. M/S. MOHANLAL ROONGTA
February 28, 2017
UNION OF INDIA Vs. M/S. JASUMALL & CO.
February 21, 2017
UNION OF INDIA Vs. H.M.R. CONSTRUCTION PVT. LTD. & ANR.
April 12, 2017
UNION OF INDIA Vs. PALZER MACHINE CRAFT PRIVATE LIMITED
November 7, 2017
UNION OF INDIA Vs. S.A.F. BUILDERS (PVT.) LIMITED
June 12, 2017
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April 10, 2017
UNION OF INDIA Vs. JHUMUR CHANDRA
November 7, 2017
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March 8, 2017
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September 20, 2017
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November 7, 2017
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April 26, 2017
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July 17, 2017
UNION OF INDIA & ORS Vs. SOMNATH CHAKRABORTY & ANR
December 19, 2017
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March 14, 2017
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December 15, 2017
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February 28, 2017
UNIQUE FINANCE & SECURITIES PRIVATE LIMITED Vs. OASIS INFRACON LIMITED
July 4, 2017
UNITED BANK OF INDIA Vs. RANA MAZUMDER & ORS.
December 22, 2017
UNITED BANK OF INDIA & ANR Vs. STATE OF WEST BENGAL & ORS
September 1, 2017
UNITED CLEARING Vs. STAR CEMENT LTD.
August 9, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. AMAL KUMAR RAY AND ANR.
February 17, 2017
UNIVERSITY & COLLEGE LABORATORY STAFF FEDERATION OF WEST BENGAL Vs. STATE OF WEST BENGAL & ORS
July 5, 2017
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April 10, 2017
UNIVERSITY OF KALYANI & ORS Vs. ASOKE KUMAR SINHA RAY & ANR
June 16, 2017
UNNAYAN DEVELOPERS PVT LTD & ANR Vs. UTPAL KUMAR MANDAL & ANR
August 11, 2017
UPA-PRADHAN, AGDMTHI KANTI GRAM PANCHAYET Vs. TAHER ALAM & ORS
December 13, 2017
UPASANA MUKHERJEE Vs. STATE OF WEST BENGAL & ANR
November 24, 2017
UPASI BALA DEVI Vs. ORIENTAL INSURANCE COMPANY LTD
March 3, 2017
URBAN INFRA NIRMAAN PVT LTD Vs. ANIL TANNA
November 30, 2017
URMILA DEVI Vs. NITYANANDA LAL DAS
August 11, 2017
URMILA JALAN AND ORS. Vs. TULSI DEVI RATHI AND ORS.
June 15, 2017
URMILA PATI Vs. STATE OF WEST BENGAL
June 14, 2017
USHA SHAW & ORS Vs. STATE OF WEST BENGAL & ORS
December 18, 2017
UTKARSH TUBES & PIPES LIMITED Vs. THE STATE OF MIZORAM
June 30, 2017
UTPAL DASGUPTA Vs. MRINAL KANTI SINHA
January 5, 2017
UTTAM HAZRA Vs. ASHOK KUMAR GHOSH
November 1, 2017
UTTAM KUMAR KHAN Vs. STATE OF WEST BENGAL & ORS
May 17, 2017
VAIDIC DHARMA SANASTHAN & ANR Vs. STATE OF WEST BENGAL & ORS
November 28, 2017
VAISHNO MATA CONSTRUCTION Vs. STATE OF WEST BENGAL
April 24, 2017
VASAVI INDUSTRIES LIMITED Vs. WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
December 7, 2017
VCK SHARE AND STOCK BROKING SERVICES LIMITED Vs. ICICI BANK
November 30, 2017
VENKATESHWAR MEDICARE PVT LTD Vs. STATE OF WEST BENGAL & ORS
January 16, 2017
VIDYA RAM STEELS PRIVATE LIMITED & ANR. Vs. WEST BENGAL INDUSTRIAL DEVELOPMENT CORPORATION LIMITED & ANR.
September 11, 2017
VIDYASAGAR UNIVERSITY & ANR Vs. SABITRI SARDAR & ORS
December 7, 2017
VIJAI SHREE LIMITED Vs. UNION OF INDIA & ORS.
January 10, 2017
VIJAI SHREE PRIVATE LIMITED Vs. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS.
September 13, 2017
VIJAI SHREE PVT LTD Vs. BHARAT SANCHAR NIGAM LTD
September 13, 2017
VIKHARI HARI Vs. STATE OF WEST BENGAL AND ORS.
January 5, 2017
VIKRAM J. TANNA Vs. THE CHANCELLOR
January 27, 2017
VIMLA DEVI KOTHARI Vs. OFFICIAL LIQUIDATOR
July 26, 2017
VINOD KUMAR JOSHI Vs. DINESH KUMAR AGARWALA
July 21, 2017
VIPUL RAJ Vs. CENTRAL BUREAU OF INVESTIGATION
December 18, 2017
VISVESHWARAN SURESH KUMAR & ANR Vs. STATE OF WEST BENGAL & ORS
November 24, 2017
VODAFONE MOBILE SERVICES LIMITED & ANR. Vs. THE KOLKATA MUNICIPAL CORPORATION & ORS.
May 3, 2017
VODAFONE MOBILE SERVICES LTD Vs. COMMISSIONER OF INCOME TAX-TDS, KOLKATA & ORS
August 28, 2017
VODAFONE MOBILE SERVICES LTD. Vs. STATE OF WEST BENGAL
May 16, 2017
VORA FASTENERS PRIVATE LIMITED Vs. RAZIA KHATOON
February 14, 2017
W B SCHEDULED CASTES AND SCHEDULED TRIBES DEVELOPMENT & FINANCE CORPORATION & ANR Vs. DIBYENDU SEN & ORS
July 19, 2017
W. NEWMAN AND COMPANY LIMITED Vs. APOLLO ZIPPER INDIA LIMITED
June 13, 2017
W.W.A. COSSIPORE ENGLISH SCHOOL Vs. STATE OF WEST BENGAL
September 8, 2017
WEBEL SL ENERGY SYSTEM LTD. Vs. UNION OF INDIA
April 12, 2017
WELCOME CONSTRUCTION Vs. STARCON & ORS
October 23, 2017
WELLMAN CARBO METALICKS (INDIA) LIMITED Vs. THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA & ORS
July 28, 2017
WEST BENGAL COLLEGE SERVICE COMMISSION AND ANR Vs. GAUTAM PAL
April 12, 2017
WEST BENGAL COURT EMPLOYEES ASSOCIATION Vs. STATE OF WEST BENGAL
April 6, 2017
WEST BENGAL ELECTRONIC INDUSTRY Vs. SHANTA PROJECTS
August 22, 2017
WEST BENGAL INFRASTRUCTURE DEVELOPMENT FINANCE CORPORATION LIMITED Vs. UCO BANK
February 7, 2017
WEST BENGAL M R DEALERS ASSOCIATION & ANOTHER Vs. STATE OF WEST BENGAL AND OTHERS
October 26, 2017
WEST BENGAL MEDICAL AND SALES REPRESENTATIVES UNION AND ANR. Vs. THE STATE OF WEST BENGAL AND ORS.
February 16, 2017
WEST BENGAL POWER DEVELOPMENT CORPORATION LTD Vs. DONGFANG ELECTRIC CORPORATION
July 17, 2017
WEST BENGAL STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. RATHIN GHOSH
September 20, 2017
WEST BENGAL SUGAR INDUSTRIES DEVELOPMENT CORPORATION LTD. Vs. PUNALUR PAPER MILLS LTD. & ORS.
December 20, 2017
WORKMEN OF INDIAN OIL CORPORATION LIMITED Vs. UNION OF INDIA
July 13, 2017
WORKMEN OF NAVNIL ENTERPRISE Vs. INDIAN OIL PETRONAS PRIVATE LIMITED
June 7, 2017
YASH VARDHAN MALL Vs. TEJASH DOSHI
August 28, 2017
YOGENDRA SHAH Vs. ROHITASH KUMAR MITTAL
June 30, 2017
YUNUS GAZI & ANR Vs. GOLAM RABBANI & ORS
August 21, 2017
YUNUS LASKAR & ORS Vs. STATE OF WEST BENGAL & ORS
August 28, 2017
ZAID ALAM Vs. KOLKATA MUNICIPAL CORPORATION AND OTHERS
August 9, 2017