Case Index

Title
Date
APARESH DAS Vs. LIFE INSURANCE CORPORATION OF INDIA
January 3, 2017
DR. MD. MIJAN HOSSAIN Vs. STATE OF TRIPURA
January 31, 2017
JAYASHREE SAHA Vs. STATE OF TRIPURA
January 27, 2017
KAJAL SARKAR Vs. STATE OF TRIPURA
February 15, 2017
MOULI BHUSAN BHATTACHARJEE Vs. SWARUP BHATTACHARJEE
May 30, 2017
NARENDRA DEBBARMA Vs. STATE OF TRIPURA
January 10, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. ASHALATA BHOWMIK
March 15, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. NAMITA SAHA, WIFE OF LATE SAMBHU CH. SAHA AND ORS.
May 16, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. SRI KRISHNA DAS
August 22, 2017
PARAMITA MAJUMDER (DATTA) Vs. BISWANATH DATTA
January 4, 2017
PRANAB KUMAR SAHA Vs. FOOD CORPORATION OF INDIA
May 12, 2017
RAJU DAS Vs. STATE OF TRIPURA
January 13, 2017
REKHA DAS Vs. STATE OF TRIPURA
January 31, 2017
SAMSUL ISLAM ALI Vs. STATE OF TRIPURA
April 26, 2017
SHIB SANKAR DEBNATH @ SUBIR DEBNATH Vs. STATE OF TRIPURA
March 10, 2017
SHRI ASHISH KUMAR DEY Vs. FOOD CORPORATION OF INDIA
December 13, 2017
SHRI ASUTOSH DEY Vs. SHRI MEGHNAD SAHA
October 24, 2017
SHRI BIJOY KRISHNA ACHARJEE Vs. SHRI MITHUN SHARMA
February 23, 2017
SHRI RAIHARAN DATTA, S/O. LATE RAMESH CHANDRA DUTTA Vs. SHRI PARIMAL CHANDRA BAIDYA, SON OF LATE JATINDRA KUMAR BAIDYA OF UDAIPUR TOWN (NEAR INSPECTOR OF SCHOOLS, UDAIPUR) P.S. RADHAKISHOREPUR, UDAIPUR. DISTRICT SOUTH TRIPURA.
January 10, 2017
SHYAMAL MALAKAR Vs. STATE OF TRIPURA
January 9, 2017
SIKHA MALAKAR Vs. MONORANJAN RUDRAPAL
March 22, 2017
SMT. BINA RANI DEBBARMA Vs. SRI NIHAR DEBBARMA
May 5, 2017
SMT. KALPANA MAJUMDER, W/O. LATE SUBHASH MAJUMDER AND OTHERS Vs. SRI SANKAR DEBNATH, S/O. LATE HARALAL DEBNATH
May 8, 2017
SMT. NANDINI CHAKMA Vs. STATE ELECTION COMMISSIONER
August 24, 2017
SMTI. ADITI CHAKRABORTY, W/O SHRI SUPRIYA CHAKRABORTY, C/O "MIRA VILLA", BHATTAPUKUR, P. O. A.D. NAGAR, P.S. WEST AGARTALA, DISTRICT Vs. STATE OF TRIPURA, THROUGH THE COMMISSIONER AND SECRETARY, GOVERNMENT OF TRIPURA, SCHOOL EDUCATION, AGARTALA
January 24, 2017
SMTI. JHARNA DEB WIFE OF LATE BHUBAN DEB Vs. SRI MADHU MOG, SON OF ANGPHAI MOG
February 8, 2017
SMTI. KALPANA PAUL Vs. SRI JYOTI BHUSAN DHAR
August 21, 2017
SMTI. PUTUL RANI DEBBARMA Vs. STATE OF TRIPURA
September 4, 2017
SRI ABHASH PAUL Vs. SMT. MANIDIPA PAUL
April 26, 2017
SRI ARJUN KR. DEY Vs. UNION OF INDIA
January 4, 2017
SRI BIPLAB BHAR, S/O. LATE BIRBAL BHAR, RESIDENT OF WEST GOBINDAPUR, P.S. KAILASHAHAR, DISTRICT Vs. THE STATE OF TRIPURA
January 16, 2017
SRI HAREKRISHNA ROY CHOWDHURY Vs. SRI DEBDAS ROY CHOWDHURY
January 13, 2017
SRI JIBAN KRISHNA DEBNATH S/O LATE MOHANTA DEBNATH JIRANIA BAZAR, P.O. BIRENDRANAGAR, P.S. JIRANIA, DISTRICT Vs. TRIPURA STATE ELECTRICITY CORPORATION LTD. (TO BE REPRESENTED BY THE CHAIRMAN
January 16, 2017
SRI MANINDRA KISHORE PAUL Vs. BADAL CH. DAS
January 16, 2017
SRI MANOJ KUMAR GHOSH, SON OF SRI MUKUL KUMAR GHOSH, RESIDENT OF A.D. NAGAR Vs. UNION OF INDIA, OFFICE OF THE DEVELOPMENT COMMISSIONER, (HANDICRAFTS), MINISTRY OF TEXTILES, GOVERNMENT OF INDIA, REPRESENTED BY DEVELOPMENT COMMISSIONER HAVING HIS OFFICE AT WEST BLOCK NO.7, R.K. PURAM, SECTOR
January 13, 2017
SRI NIRANJAN KR. NATH, SON OF LT. GOURANGA CHANDRA NATH, RESIDENT OF VILL Vs. THE STATE OF TRIPURA TO BE REPRESENTED BY
January 13, 2017
SRI PANKAJ KUMAR, S/O SHRI MAHENDRA PRASAD, RESIDENT OF GROUP CENTRE, CRPF, CAMPUS ADARANI, SALBAGAN, PO & PS AIRPORT, SUB Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, HAVING HIS OFFICE AT SOUTH BLOCK, NEW DELHI
February 14, 2017
SRI PARESH CHANDRA PAL, S/O LATE UMESH CHANDRA PAL, R/O JOYNAGAR, AGARTALA, WEST TRIPURA Vs. STATE OF TRIPURA, (REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVERNMENT OF TRIPURA), AGRICULTURE DEPARTMENT, AGARTALA, CAPITAL COMPLEX, PIN
January 12, 2017
SRI PRANBALLAB DEBNATH Vs. MINATI DEBNATH
January 19, 2017
SRI SOMENATH GANGULY Vs. STATE OF TRIPURA
February 23, 2017
SRI SUDHAN CHANDRA BISWAS Vs. REKHA RANI BANIK
January 12, 2017
SRI SUMANGAL DAS Vs. SRI NARENDRA CHANDRA DAS
September 4, 2017
SRI. PROMODE CHANDRA DAS Vs. SMT. SUMITRA DEBNATH (DAS)
August 9, 2017
STATE OF TRIPURA Vs. SRI DIPAK DAS ALIAS KUDU
April 26, 2017
STATE OF TRIPURA Vs. SRI MITAN DEBNATH
April 26, 2017
SUBIKASH DEBBARMA Vs. STATE OF TRIPURA
January 27, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMTI ARATI DAS, WIFE OF LATE AJIT DAS AND ORS.
March 9, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. KANCHAN LASKAR
November 7, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMTI. BHAJANA SINHA
January 4, 2017