Case Index

Title
Date
A K AGENCIES Vs. NORTHERN COALFIELDS LTD
September 7, 2017
A. D. FINANCIAL SERVICES THRS L. P. AGRAWAL Vs. SURESHCHANDRA PARWAL
October 31, 2017
A.K. MODI Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
AABID HUSSAIN Vs. UNION OF INDIA AND OTHERS
November 14, 2017
AADARSH PHARMACEUTICAL WORKS Vs. M/S. AADESH PHARMACEUTICAL WORKS
August 24, 2017
AALOO-PYAJ COMMISSION AGENTS ASSOCIATIONS, NAI AALOO-PYAJ MANDI, INDORE Vs. STATE OF M.P. AND OTHERS
February 7, 2017
AAMIR BOOK DEPOT Vs. STATE OF M.P
January 25, 2017
AARTI DUBEY D/O SHIVPRASAD DUBEY Vs. STATE OF M P & OTHERS
June 6, 2017
ABBUBAKAR PATEL Vs. SMT. KANCHAN DAGA
November 2, 2017
ABDE KASIM SHEIKH S/O WALEE MOHD Vs. STATE OF M P AND OTHERS
June 19, 2017
ABDUL AZIZ Vs. CENTRAL NARCOTICS BUREAU
October 23, 2017
ABDUL AZIZ S/O HAJI NANHA Vs. MANORAMABAI W/O BHANWARLAL AND OTHERS
July 21, 2017
ABDUL KARIM Vs. M P STATE WAQF BOARD
March 23, 2017
ABDUL RAHIM Vs. ABDUL HAMID THRU. NAJMA
November 2, 2017
ABDUL RAZAQ SHEIKH (DECEASED) THROUGH L RS Vs. STATE BANK OF INDORE AND OTHERS
May 9, 2017
ABDUL SALEEM Vs. SHAMIM AHMED
February 1, 2017
ABDUL VASI Vs. STATE OF MADHYA PRADESH
May 2, 2017
ABHAY KUMAR KOTHARI Vs. VINESH PILLE
July 7, 2017
ABHIJEET GUPTA AND ANOTHER Vs. STATE OF M P & ANOTHER
April 26, 2017
ABHILASH S/O UDAY NARAYAN DIXIT Vs. STATE OF M P THROUGH STATION INCHARGE
October 11, 2017
ABHINAY RAWAT AND ORS Vs. BOARD OF SECONDARY EDUCATION AND ORS
February 9, 2017
ABHISHEK Vs. DHARMENDRA AND ORS
March 21, 2017
ABHISHEK NAMDEO Vs. STATE OF MADHYA PRADESH AND OTHERS
June 28, 2017
ABHISHEK SINGOTHIA S/O GULABCHAND & OTHERS Vs. STATE OF M P
August 21, 2017
ABU SALEM ANSARI Vs. STATE OF M.P.
November 10, 2017
ACHCHHE LAL Vs. STATE OF MADHYA PRADESH
July 14, 2017
ADARSH KANCH UDYOG PRIVATE LIMITED Vs. ARYA FILAMENTS PRIVATE LIMITED
July 7, 2017
ADARSH STATIONERY Vs. SHRI MAHAVEER AGENCY
March 1, 2017
ADESH MISHRA Vs. STATE OF MADHYA PRADESH
October 12, 2017
ADHARSH GIRLS COLLEGE Vs. STATE OF MADHYA PRADESH
May 3, 2017
ADINATH GRIH NIRMAN SAHKARI SANSTHA MARYADIT THROUGH VIJAY Vs. SANJAY KUMAR
September 26, 2017
ADITYA BIOTECH Vs. STATE OF MADHYA PRADESH AND 2 OTHERS
March 28, 2017
ADIWASI SEHKARI MACHUA SAMITI ... Vs. THE STATE OF MADHYA PRADESH
December 20, 2017
ADVANCED MEDICAL AND EDUCATIONAL SOCIETY Vs. UNION OF INDIA AND OTHERS
August 17, 2017
AFROZ BI W/O MOHAMMAD KHAN Vs. MOHAMMAD KHAN S/O CHAND KHAN
May 2, 2017
AFSAR ALI Vs. STATE OF M P
May 8, 2017
AFSAR KHAN AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 31, 2017
AFSHANA D/O SHEIKH AHMAD Vs. JAVED S/O SALIM
May 9, 2017
AJAY CHANDRAWAT & ORS Vs. STATE OF M P & ANR
February 22, 2017
AJAY CHORDIYA & ANR Vs. INDORE MUNICIPAL CORPORATION & OTHERS
June 29, 2017
AJAY CHORDIYA & ANR Vs. INDORE MUNICIPAL CORPORATION & OTHERS
May 29, 2017
AJAY GOKHALE Vs. RANJANA @ ASHWINI GOKHALE
November 27, 2017
AJAY GUPTA Vs. STATE OF MADHYA PRADESH
September 1, 2017
AJAY KOL Vs. STATE OF MADHYA PRADESH
November 6, 2017
AJAY KUMAR DOHAR Vs. STATE OF MADHYA PRADESH AND OTHERS
November 9, 2017
AJAY KUMAR VISHWAKARMA Vs. MADHYA PRADESH POWER GENERATING COMPANY AND OTHERS
May 11, 2017
AJAY PANDEY Vs. STATE OF MADHYA PRADESH
May 1, 2017
AJAY RISHI Vs. WATER RESOURCE DEPARTMENT
April 10, 2017
AJAY ROHIT Vs. JYOTI ROHIT
November 28, 2017
AJAY SALES CORPORATION Vs. STATE OF MADHYA PRADESH
February 15, 2017
AJAY SHARMA Vs. ARCHANA SHARMA AND ORS
March 27, 2017
AJEET SINGH ANAND Vs. STATE OF M P AND ORS
April 18, 2017
AJIT SINGH & ANOTHER Vs. DEVESH PRATAP SINGH & OTHERS
August 11, 2017
AJIT SINGH SODHA Vs. SP, CBI
March 1, 2017
AJIZ KHAN (MIYAN) AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 25, 2017
AJMER KHAN (DEAD), MUNEER KHAN & ANOTHER Vs. STATE OF MADHYA PRADESH
July 7, 2017
AJVEER SINGH Vs. STATE OF M.P. AND OTHER
May 24, 2017
AKALI CHAMAR Vs. GENERAL MANAGER
November 3, 2017
AKASH BATHAM AND ORS Vs. SANTOSHI
April 21, 2017
AKASHDEEP KAROSIA Vs. STATE OF M.P. AND OTHERS
August 8, 2017
AKBAR KHA Vs. PRATHVIRAJ AND OTHERS
March 23, 2017
AKBAR KHAN AND OTHERS Vs. STATE OF M.P.
October 6, 2017
AKHILESH HAZARI Vs. LALJI DUBEY AND ANOTHER
September 11, 2017
AKHILESH JAIN Vs. VINOD KUMAR CHADHAR
September 15, 2017
AKHILESH KUMAR SHARMA AND OTHERS Vs. STATE OF MP
January 6, 2017
AKHILESH KUMAR SHARMA AND OTHERS Vs. STATE OF MP
January 2, 2017
AKHILESH RATHORE Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 9, 2017
AKHILESH TRIPATHI AND ANOTHER Vs. STATE OF M.P. AND OTHERS
December 4, 2017
AKHILESH UPRIT AND OTHERS Vs. PRAMOD KUMAR PATHAK
October 5, 2017
AKILA BAI AND OTHERS Vs. DECEASED SHRAWAN KUMAR
December 4, 2017
AKSHAY KUMAR Vs. SMT. RAMRATI AND OTHERS
April 6, 2017
ALAMSINGH S/O MISHRILAL BAGARI Vs. STATE OF MADHYA PRADESH
October 5, 2017
ALFA INFRAPROP PVT LTD THROUGH SANJAY KUMAR SHAH Vs. CESS ASSESSMENT AUTHORITY AND DEPUTY COMMISSIONER OF LABOUR
May 3, 2017
ALI MOHAMMAD Vs. DEVI SHANKAR
August 23, 2017
ALKESH SINGH GAHARWAR Vs. STATE OF MADHYA PRADESH
October 10, 2017
ALLU Vs. STATE OF M.P.
December 14, 2017
ALOK KHANNA Vs. RAJDARSHAN HOTEL PVT LTD
December 14, 2017
ALOK SHRIVASTAVA Vs. STATE OF M P & OTHERS
July 25, 2017
AMALTAS INSTITUTE OF MEDICAL SCIENCES, DEWAS Vs. STATE OF M P & OTHERS
August 24, 2017
AMAR SINGH Vs. STATE OF MADHYA PRADESH
May 4, 2017
AMAR SINGH Vs. STATE OF M P
October 9, 2017
AMAR SINGH KAMARIA AND OTHERS Vs. STATE OF M.P.
October 6, 2017
AMAR SINGH KAMRIA AND OTHERS Vs. STATE OF M.P. AND OTHER
December 6, 2017
AMARCHAND UPADHYAY & ANOTHER Vs. UNION OF INDIA & OTHERS
September 8, 2017
AMARKUMAR MAKHIJANI Vs. UNION OF INDIA
October 6, 2017
AMIR GUL Vs. MOHSIN KHAN
March 28, 2017
AMIR KHAN Vs. STATE OF MADHYA PRADESH
July 27, 2017
AMIR KHAN Vs. STATE OF M.P.
August 8, 2017
AMIR KHAN AND ANOTHER Vs. STATE OF M P
March 10, 2017
AMIT DUBEY Vs. COLLECTOR
December 19, 2017
AMIT KHANDELWAL Vs. STATE OF MP AND OTHERS
December 13, 2017
AMIT KUMAR SINGH RAGHUVANSHI Vs. STATE OF M.P. AND ANOTHER
January 13, 2017
AMIT KUMAR TIWARI Vs. AJAY KUMAR DWIVEDI
October 31, 2017
AMIT MISHRA Vs. STATE OF M P
June 27, 2017
AMIT SHARMA Vs. STATE OF M.P.
October 5, 2017
AMITA SINGH TOMAR Vs. REVENUE DEPARTMENT
August 2, 2017
AMITABH PRATAP SINGH Vs. STATE OF M.P.
January 12, 2017
AMOLAK SINGH TUTEJA Vs. MUNNI BAI SHARMA
April 11, 2017
AMRAPALI GRIHA NIRMAN SAHKARI SANSTHA MARYADIT Vs. ANIL KUMAR JAIN (BAJAJ) & 2 OTHERS
May 11, 2017
AMRAT SINGH DHAKAD Vs. STATE OF MADHYA PRADESH & OTHERS
April 27, 2017
AMRIT LAL S/O CHAMRU SINGH GOND Vs. STATE OF M P
November 22, 2017
ANAND KUMAR JAISWAL Vs. JIWAT RAM AND OTHERS
December 20, 2017
ANAND MISHRA Vs. STATE OF M P & OTHERS
October 26, 2017
ANAND RAI Vs. MEDICAL COUNCIL OF INDIA AND ORS
May 17, 2017
ANAND SOLANKI Vs. STATE OF M P
November 2, 2017
ANAND SOLANKI Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
ANANDSWAROOP SHARMA Vs. LIFE INSURANCE CORPORATION OF INDIA
February 14, 2017
ANANT VIJAY SONI Vs. POONAM NAGLE
September 21, 2017
ANCHAL GOSWAMI Vs. M.P. STATE LEGAL SERVICES AUTHORITY
April 19, 2017
ANEES @ SALLU BABA Vs. STATE OF M P
October 11, 2017
ANESH AND ORS Vs. THE STATE OF M.P.
October 31, 2017
ANGAD SAHU Vs. STATE OF MADHYA PRADESH
March 17, 2017
ANIKET @ ANKIT DOHRE Vs. STATE OF M P
April 10, 2017
ANIL Vs. VINA AND OTHERS
February 8, 2017
ANIL & ANOTHER Vs. STATE OF M P
October 5, 2017
ANIL BELSARE Vs. STATE OF M.P.
April 27, 2017
ANIL GUPTA Vs. STATE OF M.P. AND ANOTHER
February 27, 2017
ANIL JATAV S/O GANESHRAM Vs. STATE OF MADHYA PRADESH & OTHERS
May 12, 2017
ANIL KUMAR Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
ANIL KUMAR AND COMPANY Vs. STATE OF MADHYA PRADESH AND OTHERS
August 18, 2017
ANIL KUMAR GODHA Vs. STATE OF MADHYA PRADESH
October 24, 2017
ANIL KUMAR PANDEY Vs. STATE OF MADHYA PRADESH & OTHERS
August 22, 2017
ANIL PANDRE Vs. STATE OF MADHYA PRADESH THROUGH P S KURAI
October 11, 2017
ANIL S/O LAKHANLAL Vs. STATE OF M P
February 28, 2017
ANIL SHINDE Vs. WAHID ALI & ANOTHER
June 29, 2017
ANIL SINGH KUSHWAHA AND ANOTHER Vs. STATE OF MP AND ANOTHER
June 23, 2017
ANIL YADAV Vs. SEEMA YADAV AND ANOTHER
March 21, 2017
ANIMAL AND BIRD WELFARE SOCIETY Vs. FOREST DEPARTMENT
July 7, 2017
ANIMAL HUSBANDRY DEPARTMENT Vs. C S SHRIVASTAVA
February 22, 2017
ANITA JAIN Vs. DILIP KUMAR
November 1, 2017
ANJANA SINGH RAJAWAT Vs. STATE OF M.P.
March 7, 2017
ANKIT PARASHAR Vs. STATE OF MP
August 29, 2017
ANNIS KHAN Vs. THE STATE OF M.P.
December 21, 2017
ANNULAL DAHARIYA Vs. HIGH COURT OF M.P.
September 20, 2017
ANTAR SINGH DARBAR Vs. KAILASH VIJAYVARGIYA & ORS
November 3, 2017
ANUJ NAGPAL Vs. STATE OF MADHYA PRADESH
April 10, 2017
ANUPAM CHOUKSEY Vs. THE STATE OF MADHYA PRADESH
March 31, 2017
ANUPAM GANGULY Vs. STATE OF MADHYA PRADESH
March 8, 2017
ANURADHA AGARWAL (SMT.) AND OTHERS Vs. JIWAJI UNIVERSITY AND OTHERS
February 2, 2017
ANURADHA SAXENA & ORS Vs. STATE OF M P & ANR
March 1, 2017
ANURAG JAIN Vs. RAJKUMAR DAWANI
August 3, 2017
ANURAG MATHUR Vs. STATE OF M.P.
April 11, 2017
ANUSHKA BAJAJ Vs. MEDICAL EDUCATION DEPARTMENT
September 21, 2017
ANUSUIYA DAHARWAL Vs. GOVIND RAM @ TAPPU KADVE
January 11, 2017
ANWAR Vs. STATE OF MADHYA PRADESH
September 20, 2017
ARCHANA BAGLE Vs. BETUL OIL LIMITED
November 16, 2017
ARCHANA PANDEY Vs. STATE OF M.P AND OTHERS
April 4, 2017
ARCHANA RAJVAIDYA Vs. CHAIRMAN , REGIONAL MANAGER, NARMADA MALWA GRAMEEN BANK
May 12, 2017
ARHAM MOHD KHAN Vs. YAWAR MOHD KHAN
March 15, 2017
ARIF HASAN AND OTHERS Vs. LAND ACQUISITION OFFICER AND OTHERS
June 30, 2017
ARJUN Vs. UNION OF INDIA
January 30, 2017
ARJUN DAS Vs. KAPIL UDYOG
December 8, 2017
ARJUN SINGH Vs. STATE OF MADHYA PRADESH
August 28, 2017
ARJUN SINGH Vs. STATE OF M P THROUGH P S BAIRCHHA
October 13, 2017
ARJUN SINGH @ ARJUNLAL Vs. STATE OF M.P.
May 26, 2017
ARMAN KHAN & ORS Vs. DARA SINGH & ORS
May 4, 2017
ARUN & ANOTHER Vs. STATE OF MADHYA PRADESH
July 28, 2017
ARUN BHARTI Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
ARUN KUMAR SHARMA Vs. STATE OF M P & OTHERS
July 7, 2017
ARUN VIJAYWARGIYA & OTHERS Vs. STATE OF M P AND OTHERS
April 12, 2017
ARUNASHU AND OTHERS Vs. RAJESH AND OTHERS
November 23, 2017
ARVIND JAIN Vs. STATE OF MADHYA PRADESH
October 26, 2017
ARVIND KUMAR JAIN Vs. THE STATE OF MADHYA PRADESH
February 17, 2017
ARVIND KUMAR JAIN AND OTHERS Vs. STATE OF M P & OTHERS
July 5, 2017
ARVIND PATEL Vs. THE STATE OF MADHYA PRADESH
August 23, 2017
ARVIND SHRIVASTAVA Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
ARVIND SINGH @ PAPPU Vs. STATE OF M P & ORS
May 19, 2017
ARVIND SINGH ALIAS PAPPU Vs. STATE OF M.P.
May 19, 2017
ARVIND SINGH BHADOURIYA Vs. AJAY SINGH AND OTHERS
February 15, 2017
ARYA SAMAJ Vs. STATE OF MP
June 27, 2017
ASALAM SHER KHAN @ CHINTOO Vs. STATE OF M.P.
May 2, 2017
ASGHAR ALI & ORS. Vs. THE STATE OF MADHYA PRADESH
December 19, 2017
ASHA BARJATYA (SMT.) Vs. STATE OF M.P. AND OTHERS
January 12, 2017
ASHA SINGH Vs. STATE OF M.P.
September 7, 2017
ASHA UPAVANSHI WASEWAR Vs. STATE OF M P & ANOTHER
May 16, 2017
ASHARAM S/O SHIVDEEN Vs. DHUMAN S/O GORELAL
September 25, 2017
ASHIQ MOHAMMAD AND OTHERS Vs. MADEENA MASJID COMMITTEE STATION ROAD AND OTHERS
December 8, 2017
ASHISH @ GOLU Vs. STATE OF M.P.
November 20, 2017
ASHISH DUBEY Vs. THE STATE OF MADHYA PRADESH
December 18, 2017
ASHISH JAIN @ VIKKU Vs. STATE OF M.P.
July 7, 2017
ASHISH SHARMA Vs. STATE OF MADHYA PRADESH
July 7, 2017
ASHISH SHOUNAKIA Vs. SHAMBHU DAYAL SHOUNAKIA
July 19, 2017
ASHOK Vs. STATE OF M P
July 3, 2017
ASHOK Vs. STATE OF M P
September 5, 2017
ASHOK BAI DHAKAD Vs. STATE OF MP
December 19, 2017
ASHOK CHHAWDA Vs. STATE OF M P & OTHERS
January 30, 2017
ASHOK CHOUDHARY Vs. GWALIOR DAIRY LTD & ORS
November 13, 2017
ASHOK JAIN Vs. RUCHITA AGNIHOTRI
November 24, 2017
ASHOK KUMAR @ SATYANARAYAN SONI Vs. LAXMI NIDHI CHOURASIYA
November 23, 2017
ASHOK KUMAR DUBEY Vs. STATE OF M.P.
September 22, 2017
ASHOK KUMAR DUREJA Vs. RAJENDRA KUMAR JAIN
March 23, 2017
ASHOK KUMAR GOENKA Vs. M.P. GRIH NIRMAN MANDAL
January 30, 2017
ASHOK KUMAR GOYAL AND ANOTHER Vs. THE STATE OF MADHYA PRADESH
December 15, 2017
ASHOK KUMAR JAIN Vs. STATE OF MADHYA PRADESH
July 27, 2017
ASHOK KUMAR JAIN AND OTHERS Vs. STATE OF MADHYA PRADESH
July 26, 2017
ASHOK KUMAR PATEL Vs. SUDARSHAN PATEL
January 13, 2017
ASHOK KUMAR VERMA Vs. STATE OF M P
June 21, 2017
ASHOK PATEL Vs. STATE OF MADHYA PRADESH
October 7, 2017
ASHOK S/O BHAIRO SINGH PURVIYA Vs. ASHOK
May 19, 2017
ASHOK S/O POONAMCHANDJI AND 10 OTHERS Vs. BHARAT HOUSING COOPERATIVE SOCIETY & OTHERS
September 4, 2017
ASHOK SHARMA Vs. STATE OF M P AND OTHERS
August 24, 2017
ASHRAF ALI Vs. STATE OF M.P
December 11, 2017
ASHUTOSH BHARGAV Vs. STATE OF M.P. AND OTHERS
April 11, 2017
ASHUTOSH SHARMA Vs. K L YADAV & ORS
January 6, 2017
ASHWANI KUMAR OZA Vs. STATE OF MADHYA PRADESH
October 11, 2017
ASHWIN GANGWAL Vs. AGARWAL AGENCY THRU VISHAL AGARWAL
February 20, 2017
ASIF MOHAMMAD KHAN S/O MOHAMMAD AKIL KHAN Vs. STATE OF MADHYA PRADESH AND OTHERS
September 20, 2017
ASLAM AND OTHERS Vs. VIMAL KUMAR AND OTHERS
October 9, 2017
ASLAM SIDDIQUE Vs. SAMREEN KHAN
October 4, 2017
ASSISTANT GENERAL MANAGER Vs. SHRI JAGJIWAN LAL PATEL
February 27, 2017
ASSOCIATION OF PRIVATE DENTAL AND MEDICAL COLLEGES Vs. UNION OF INDIA
January 16, 2017
ATAR RANI & OTHERS Vs. STATE OF M P
July 12, 2017
ATAR SINGH JAT Vs. STATE OF M P AND OTHERS
June 20, 2017
ATMARAM Vs. STATE OF M P
February 23, 2017
ATUL KUMAR MOUDGIL Vs. STATE OF M.P.
March 23, 2017
ATUL SHRIVASTAVA Vs. SMT. CHANDRAKANTA AND OTHERS
October 3, 2017
ATUL SINGH Vs. STATE OF MADHYA PRADESH
July 3, 2017
AVINASH KUMAR RAI Vs. SUSHREE CHHAYA RAI
April 27, 2017
AVINESH @ DHIRAJ Vs. STATE OF M.P
December 18, 2017
AVIPRASAD Vs. VIRENDRA JAIN S/O SANAT KUMAR JAIN
December 14, 2017
AVNEESH Vs. STATE OF M P & ORS
September 25, 2017
AVTEE LIMITED Vs. AVTEE AND HINDUSTAN MOTORS SHRAMIK SANGH
July 24, 2017
AWADH MADHAV SAI SHRADDHA COLLEGE OF NURSING SCIEN Vs. UNION OF INDIA
August 31, 2017
AYYUB Vs. STATE OF M.P.
February 15, 2017
B.L. JAIN Vs. M.P.R.T.C.
October 6, 2017
B.N.R. ENTERPRISES (M/S.) THR. AKASH SACHDEV Vs. SMT.LAXMIDEVI
April 3, 2017
BABA CITY CHANNEL Vs. COMMISSIONER, CUSTOMS & CENTRAL EXCISE
October 24, 2017
BABBU @ AJAY AND ANOTHER Vs. STATE OF MADHYA PRADESH
October 12, 2017
BABLI RAJPUT AND ANOTHER Vs. NIRBHAY SINGH
February 7, 2017
BABLOO @ VIRENDRA KUMAR Vs. STATE OF M.P.
December 21, 2017
BABU @ AKASH GHOSH Vs. STATE OF M.P. AND OTHERS
September 1, 2017
BABU LAL Vs. SUNIL BAREE AND ORS
June 19, 2017
BABUA & ANR. Vs. STATE OF M.P.
September 22, 2017
BABULAL Vs. STATE OF M.P.
October 28, 2017
BABULAL Vs. STATE OF MADHYA PRADESH
October 4, 2017
BABULAL AND OTHERS Vs. RAJVEER SINGH AND OTHERS
May 25, 2017
BABULAL BABA Vs. STATE OF MADHYA PRADESH
July 20, 2017
BABULAL SHARMA Vs. RAMESH SHARAM
November 24, 2017
BACHCHU LAL YADAV Vs. STATE OF MP
March 3, 2017
BADAM AND OTHERS Vs. STATE OF M P
July 20, 2017
BADAN SINGH TAIGORE Vs. SMT.SUMAN TAIGORE
March 1, 2017
BADI BAHU @ NANHI BAHU Vs. STATE OF M.P.
July 26, 2017
BADRI NARAYAN SHARMA Vs. STATE OF M.P.
November 21, 2017
BADRI PRASAD JHARIA Vs. SEETA JHARIA
April 21, 2017
BADRI PRASAD RAGHUWANSHI Vs. STATE OF M.P. AND OTHERS
February 3, 2017
BADRI SINGH Vs. STATE OF MADHYA PRADESH
January 10, 2017
BADRILAL Vs. STATE OF M P
July 7, 2017
BADRILAL AND OTHERS Vs. OMPRAKASH AND OTHERS
April 27, 2017
BADRIPRASAD ALIAS CHUNNA & ORS Vs. STATE OF MP
October 5, 2017
BADRISINGH Vs. STATE OF M P
June 23, 2017
BAGDARAM Vs. UNION OF INDIA, CENTRAL BUREAU OF NARCOTIC
February 9, 2017
BAIJNATH AND OTHERS Vs. STATE OF MADHYA PRADESH
January 9, 2017
BAIJU @ VIJAY SINGH Vs. STATE OF M P
February 2, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO., Vs. NITESH @ RITEN, S/O VISHNU SHARMA AND ANOTHER
January 20, 2017
BAJAJ ELECTRICALS LTD Vs. M P PASCHIM KSHETRA VIDYUT VITRAN CO LTD AND ANOTHER
October 24, 2017
BAKSHI SECURITY & PERSONNEL SERVICES PVT LTD Vs. STATE BANK OF INDIA AND OTHERS
October 24, 2017
BALAJI DUBEY Vs. BHOPAL SAHAKARI DUGDHA SANGH MARYADIT
March 21, 2017
BALARAM Vs. RAVISHANKAR AND ANOTHER
May 8, 2017
BALBEER SINGH DANDOTIYA & ORS. Vs. STATE OF M. P. & ANOTHER
January 19, 2017
BALGOTI & ANOTHER Vs. STATE OF M P
October 7, 2017
BALIRAM LODHI S/O NARAYAN DAS LODHI Vs. STATE OF MADHYA PRADESH THROUGH STATION HOUSE OFFICER
September 22, 2017
BALLA @ BALRAM AND OTHERS Vs. STATE OF MADHYA PRADESH
November 14, 2017
BALMAT & OTHERS Vs. NITIN LALCHANDANI & ANOTHER
June 20, 2017
BALRAM LALWANI Vs. STATE BANK OF INDIA
November 8, 2017
BALU S/O HAJARI BHIL Vs. STATE OF MADHYA PRADESH
June 20, 2017
BALVEER SINGH @ BALLU Vs. STATE OF MP
February 1, 2017
BALVIR SINGH Vs. ANIL KUMAR JAIN AND OTHERS
March 22, 2017
BALWANT @ BALLOO, S/O BABURAV KUNBI Vs. STATE OF MADHYA PRADESH
October 5, 2017
BANE SINGH Vs. STATE OF M P
June 21, 2017
BANK NOTE PRESS, DEWAS Vs. ADDITIONAL ASSISTANT COMMISSIONER OF COMMERCIAL TAX, STATE OF M.P.
October 3, 2017
BANK OF INDIA Vs. RAHUL
April 10, 2017
BANK OF INDIA Vs. SUNEEL KUMAR DUBEY
May 29, 2017
BANKE BIHARIJI BAZAR AND OTHERS Vs. STATE OF M P AND OTHERS
August 17, 2017
BANMALI KUSHWAH Vs. STATE OF M.P.
January 4, 2017
BANSHILAL Vs. UNION OF INDIA
February 2, 2017
BANSHILAL Vs. SANJAY AND ANOTHER
March 31, 2017
BANSHILAL S/O NANDU BALAHI Vs. STATE OF MADHYA PRADESH, THROUGH P S CHEGAON MAKHAN
December 13, 2017
BANTI @ KUNDAN MAHOR Vs. STATE OF MADHYA PRADESH
August 17, 2017
BANU SINGH PATEL Vs. THE STATE OF MADHYA PRADESH
February 6, 2017
BANWARI LAL SHARMA AND OTHERS Vs. STATE OF M.P.
March 9, 2017
BARELAL DHAKAD K Vs. BRIJESH KUMAR BANSAL
February 10, 2017
BARIYAM SINGH Vs. SMT. INDRA PANDEY AND OTHERS
July 31, 2017
BASANT KUMAR SINGH S/O G S SINGH Vs. STATE OF MADHYA PRADESH AND ANOTHER
September 20, 2017
BASANT KUMAR UDASI Vs. SHYAMLAL AND ANR
September 7, 2017
BASANT KUMAR UDASI Vs. SMT. PUSHPA TIWARI AND OTHERS
January 31, 2017
BASANT SONI Vs. STATE OF M P & OTHER
October 26, 2017
BASANTIBAI AND ORS Vs. STATE OF M P & ORS
June 19, 2017
BATI @ BATIA & ORS Vs. STATE OF M P
March 23, 2017
BATTO @ SHALENDRA SHARMA Vs. STATE OF M P
June 5, 2017
BETALAL AND OTHERS Vs. STATE OF MADHYA PRADESH
October 26, 2017
BHAGCHANDRA Vs. THE STATE OF MADHYA PRADESH
December 19, 2017
BHAGIRATH Vs. BALWANT
August 21, 2017
BHAGIRATH Vs. STATE OF M P
May 5, 2017
BHAGIRATH Vs. STATE OF MADHYA PRADESH
November 20, 2017
BHAGVAN DEEN SINGH & ANR. Vs. BIHARI PRAJAPATI & ANR.
April 10, 2017
BHAGWAN DAS AHIRWAR Vs. STATE OF MADHYA PRADESH
July 5, 2017
BHAGWAN PRASAD GAUTAM Vs. SMT. SHANTI KOL
October 27, 2017
BHAGWAN SINGH Vs. STATE OF M.P.
December 21, 2017
BHAGWAN SINGH (D) THROUGH LRS Vs. KALLA AND OTHERS
May 17, 2017
BHAGWANDAS Vs. SMT. BIRPATIYA @ BRAHASPATIYA
May 4, 2017
BHAGWANDAS GURJAR Vs. STATE OF M.P. AND OTHERS
March 1, 2017
BHAGWANLAL & ORS. Vs. STATE OF MADHYA PRADESH
February 10, 2017
BHAGWAT SINGH AND 2 OTHERS Vs. STATE OF MADHYA PRADESH
May 26, 2017
BHAGWAT SINGH S/O RAM SINGH Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION SUATALA
October 24, 2017
BHAGWATI NAMDEV Vs. STATE OF M P AND OTHERS
December 8, 2017
BHAGWATI PRASAD SHIVHARE Vs. SANYOG JAISWAL
December 19, 2017
BHAISAHAB YADAV & OTHERS Vs. STATE OF M P
April 3, 2017
BHAIYALAL S/O KANHAIYALAL Vs. STATE OF M P
September 5, 2017
BHAJAN SINGH @ BHAJANLAL Vs. STATE OF M.P.
September 21, 2017
BHAJAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
February 23, 2017
BHANDARI PATEL Vs. STATE OF MADHYA PRADESH
February 20, 2017
BHANGDA & OTHERS Vs. STATE OF MADHYA PRADESH
August 1, 2017
BHANU PRATAP SINGH @ BADE MUNNA & OTHERS Vs. STATE OF M P
December 1, 2017
BHANUPRATAP Vs. STATE OF MADHYA PRADESH
July 5, 2017
BHARAT JAROLI Vs. DR. RAMESH DAK AND ANOTHER
February 16, 2017
BHARAT MILAN PANDEY Vs. STATE OF M P AND OTHERS
July 5, 2017
BHARAT PETROLEUM CORPORATION LTD THROUGH ITS CHAIRMAN & MANAGING DIRECTOR AND ANOTHER Vs. KISAN DIESEL KENDRA THROUGH ITS PROPRIETOR CHHOTELAL SAMARIYA AND ANOTHER
December 13, 2017
BHARAT SINGH Vs. STATE OF M.P.
March 23, 2017
BHARATLAL SHARMA S/O NARAYANPRASAD SHARMA Vs. VYAVASTHAPAK, NAVBHARAT (NEWSPAPER)
July 10, 2017
BHARATPURI & OTHERS Vs. STATE OF M P
November 2, 2017
BHARATSINGH S/O MOHANLAL Vs. STATE OF M.P.
August 17, 2017
BHARTI @ BHOORI Vs. STATE OF M.P.
January 24, 2017
BHARTIYA KISAAN SANGH & ANOTHER Vs. UNION OF INDIA AND 11 OTHERS
August 22, 2017
BHARUD BAI BHIL W/O BHATU BHIL Vs. STATE OF MADHYA PRADESH
May 12, 2017
BHASKAR GHOSH Vs. STATE OF M P
July 5, 2017
BHASKAR INDUSTRIES LTD Vs. STATE OF MADHYA PRADESH
April 4, 2017
BHAVNA ENTERPRISES (M/S.) Vs. MUNICIPAL COUNCIL AND OTHERS
September 7, 2017
BHAWAN SINGH NAYAK Vs. STATE OF M.P. AND OTHERS
February 10, 2017
BHAWNA Vs. MEHAR SINGH
January 19, 2017
BHAWNA KALE Vs. STATE OF MADHYA PRADESH
January 27, 2017
BHEEKAM AND OTHERS Vs. STATE OF M P
December 21, 2017
BHERULALKHICHI Vs. SCHOOL EDUCATION DEPARTMENT
June 20, 2017
BHERUSINGH S/O INDERSINGH Vs. JAGDISH S/O RATANLALA AND ANOTHER
September 20, 2017
BHIMSINGH @ BHIMASINGH & ORS. Vs. THE STATE OF MADHYA PRADESH
December 13, 2017
BHOORI BAI Vs. HOTAM SINGH & OTHERS
June 23, 2017
BHOPAL MOTORS PVT. LTD. Vs. RATLAM MUNICIPAL CORPORATION
November 29, 2017
BHUPENDRA PRAKASH Vs. STATE OF M P & OTHERS
July 4, 2017
BHUPENDRA SINGH Vs. STATE OF M P & ANR
April 25, 2017
BHUPENDRA SINGH (DEAD) THROUGH LR PUJA BUNDELA AND ANOTHER Vs. RASHTRIYA ADARSH GRAH NIRMAN AND ANOTHER
February 15, 2017
BHURA @ JEEVAN Vs. THE STATE OF M.P.
November 7, 2017
BHURIYA BEE Vs. STATE OF MP AND OTHERS
April 11, 2017
BHURO DEVI (SMT.) AND OTHERS Vs. SHRI BHAGWAN SINGH AND OTHERS
June 20, 2017
BIHARILAL S/O NARAIN SINGH SAUDHIYA Vs. STATE OF MADHYA PRADESH
November 27, 2017
BILAWAR Vs. STATE OF M.P.
November 21, 2017
BIRENDRA & ANOTHER Vs. STATE OF M.P.
August 1, 2017
BIRENDRA KUMAR PATEL Vs. STATE OF M P AND OTHERS
September 14, 2017
BIRENDRA SINGH MATHUR Vs. GENERAL ADMINISTRATION
October 27, 2017
BIRJOO Vs. STATE OF M.P.
September 16, 2017
BISANLAL Vs. KISNU
October 3, 2017
BITOLI DEVI Vs. RAJENDRA SINGH AND ANOTHER
February 9, 2017
BITTI ADHYA (SMT.) Vs. STATE OF M.P. AND OTHERS
May 25, 2017
BITTU @ ADITYA KUMAR JAAT Vs. STATE OF MADHYA PRADESH
October 9, 2017
BRAHASPATI Vs. ROHANI PRASAD
July 26, 2017
BRAHMDATT AND OTHERS Vs. STATE OF M.P.
June 22, 2017
BRAJESH @ PATLOO Vs. STATE OF M.P.
November 29, 2017
BRAJESH KUMAR Vs. ENERGY DEPARTMENT
November 2, 2017
BRAJESH KUMAR Vs. STATE OF M P AND OTHERS
October 5, 2017
BRAJESH KUMAR Vs. SUNIL KUMAR
September 13, 2017
BRAMHA KUMARI LAXMI BEHAN ADHYATAMIK GEETA GYAN GA Vs. MUNICIPAL COUNCIL UMARIA
August 11, 2017
BRANCH MANAGER THE ORIENTAL Vs. SMT. RANJU YADAV
November 9, 2017
BRIJ KUMAR CHANPURIYA Vs. STATE OF M.P. AND OTHERS
May 15, 2017
BRIJ LAL Vs. STATE OF MADHYA PRADESH
May 11, 2017
BRIJ RANI HOSPITALITIES PVT LTD Vs. SHOTZ HOSPITALITIES PVT LTD THROUGH ITS DIRECTOR AND OTHERS
August 30, 2017
BRIJBHAN PRASAD AND OTHERS Vs. SHIVWATI PATEL & OTHERS
May 16, 2017
BRIJIMOHAN MALIAND OTHERS Vs. YUSUF KHAN AND ANOTHER
February 28, 2017
BRIJMOHAN SHARMA Vs. DILEEP SINGH AND OTHERS
June 22, 2017
BRIJNATH SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHVIDYALAYA
August 3, 2017
BRIJRAJ BAGDI Vs. STATE OF M P
December 14, 2017
BUDDHA SEN KUMHAR Vs. STATE OF MADHYA PRADESH
November 15, 2017
BUDDHULAL Vs. LAXMAN PRASAD
July 24, 2017
BUNTY @ LAXMI NARAYAN SINGH GURJAR Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
BUNTY SINGH @ JITENDRASINGH Vs. STATE OF M.P. AND ANOTHER
April 7, 2017
C K RATHI Vs. SUDARSHAN JHAWAR AND ANOTHER
April 6, 2017
CASTROL INDIA LIMITED Vs. COMMISSIONER OF COMMERCIAL TAX, M P & OTHERS
September 26, 2017
CENTRAL BANK OF INDIA Vs. VANIJYIK KAR VIBHAG AND OTHERS
December 6, 2017
CENTRAL BANK OF INDIA, MUMBAI AND OTHER Vs. DRAGENDRA SINGH JADON
March 2, 2017
CENTRAL BOARD OF TRUSTEES Vs. M/S FORCE MOTORS LIMITED
June 28, 2017
CENTRAL MADHYA PRADESH GRAMIN BANK Vs. EMPLOYEES PROVIDENT FUND ORGANISATION MINISTRY OF LABOUR AND EMPLOYMENT
February 13, 2017
CHAIN SINGH GURJAR Vs. THE STATE OF MADHYA PRADESH
December 13, 2017
CHAIRMAN Vs. ANIL MADFIAV CHINCHOLKAR
February 13, 2017
CHAIRMAN M.S. BANGA HINDUSTAN LEVER LIMITED BEKWAY, RECLAMATION, BOMBAY AND OTHERS Vs. M/S. HEERA AGENCIES AND OTHERS
October 10, 2017
CHAIRMAN MANAGING DIRECTOR Vs. KAMALA BAI
February 6, 2017
CHAIRMAN, MPEB, JABALPUR & ANOTHER Vs. KHUMNOBAI AND ANOTHER
July 5, 2017
CHAITANYA S/O SHRI VIRENDRA KUMAR NARULA Vs. SUNIL KUMAR MANGRAMNI PROPRIETOR J K CHEMICAL
May 1, 2017
CHAKRESH PATEL Vs. STATE OF M P AND OTHERS
August 30, 2017
CHAMBAL KRAY VIKRAY VIPNAN AVAM BHANDARAN SAMITI Vs. STATE OF M P AND OTHERS
August 9, 2017
CHAMRU Vs. PHOOL KUNWARI & ORS
May 8, 2017
CHANDAN BAI (SMT.) Vs. BUDH PRAKASH AND OTHERS
February 17, 2017
CHANDAN SINGH Vs. BALKO BAI
March 27, 2017
CHANDAN SINGH & ANOTHER Vs. STATE OF MADHYA PRADESH & OTHERS
February 6, 2017
CHANDNI NAMDEO Vs. STATE OF MADHYA PRADESH
July 28, 2017
CHANDRA KUMAR PHOOL BADHIA Vs. DIVYA NENANI
November 23, 2017
CHANDRA PRAKASH Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
CHANDRA PRAKASH Vs. ANANDI LAL
January 23, 2017
CHANDRA SHEKHAR JATAV Vs. STATE OF M.P.
January 12, 2017
CHANDRA SHEKHAR KUSHWAHA Vs. STATE OF MADHYA PRADESH
February 8, 2017
CHANDRABHAN SINGH Vs. UTTAM SINGH AND ORS.
July 12, 2017
CHANDRABHAN SINGH @ KALU Vs. STATE OF M.P.
October 10, 2017
CHANDRAKANT NAMDEO Vs. MANAGING DIRECTOR AND ANOTHER
June 21, 2017
CHANDRAKANTA GOUR (SMT.) Vs. MADANLAL GOUR
April 11, 2017
CHANDRAPRAKASH S/O SAMESINGH Vs. STATE OF M.P. AND OTHERS
April 26, 2017
CHANDRASHEKAR AZAD GRAH NIRMAN SAHKARI SAMITI Vs. REVENUE DEPARTMENT & ORS
December 19, 2017
CHANDRASHEKHAR SINGH RAJPUT Vs. MADHYA PRADESH RAJYA ROZGAR
November 23, 2017
CHANDRASWAROOP BIRHA Vs. MADHYA PRADESH VITTA NIGAM
September 18, 2017
CHANDU @ CHANDRA PRAKASH AND ANOTHER Vs. STATE OF MADHYA PRADESH
March 1, 2017
CHARAN SINGH KUSHWAHA Vs. SMT. GOMATI BAI
November 7, 2017
CHARANJEET SINGH Vs. CHIEF EXECUTIVE OFFICER INDORE DEVELOPMENT AUTHORITY
May 4, 2017
CHARANJEET SINGH THRU POWER OF ATTORNEY GURDEEP SINGH BHATIA AND 2 ORS Vs. CHIEF EXECUTIVE OFFICER INDORE DEVELOPMENT AUTHORITY AND 2 ORS
March 4, 2017
CHARNA @ RAMCHARAN AND OTHERS Vs. STATE OF M.P.
May 23, 2017
CHATURBHUJ MAHORE Vs. HARIMOHAN TILLORE AND OTHERS
December 20, 2017
CHENRAM S/O PARASRAMJI PATIDAR Vs. BANSHILAL S/O RADHAKISHANJI SUTHAR
March 21, 2017
CHETAN JADHAV MINOR THROUGH Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
CHHAILA SHUKLA S/O RAMNARAYAN Vs. STATE OF MADHYA
March 1, 2017
CHHINDWARA PLUS DEVELOPERS LIMITED Vs. UNION OF INDIA
September 5, 2017
CHHINDWARA PLUS DEVELOPERS LIMITED Vs. UNION OF INDIA
July 4, 2017
CHHOTELAL Vs. STATE OF MADHYA PRADESH
September 15, 2017
CHHOTELAL @ RAM NIHORE CHOUDHARI Vs. STATE OF MADHYA PRADESH
October 11, 2017
CHHOTU KUSHWAHA Vs. STATE OF MP
January 31, 2017
CHHUTIABAI AND ANOTHER Vs. DAMMABAI AND OTHERS
August 10, 2017
CHIEF ADMINISTRATIVE OFFICER & OTHERS Vs. RAM LOCHAN VISHWAKARMA AND ANOTHER
July 4, 2017
CHIEF ENGINEER MES Vs. SHRI KANHAIYALAL
May 15, 2017
CHIEF GENERAL MANAGER Vs. D J MUKHERJEE
November 2, 2017
CHIEF GENERAL MANAGER Vs. RAJNOO
February 9, 2017
CHINGA ALIAS GYARSI Vs. STATE OF MADHYA PRADESH
May 23, 2017
CHINMAY MISHRA Vs. STATE OF MADHYA PRADESH AND OTHERS
October 12, 2017
CHIRANGILAL Vs. STATE OF M.P.
October 31, 2017
CHIRONJI BAI & ORS Vs. NARAYAN SINGH AND OTHERS
January 6, 2017
CHIRONJI BAI AND ORS. Vs. NARAYAN SINGH AND OTHERS
January 16, 2017
CHOORAMANI @ SHERU PRAJAPATI Vs. STATE OF M.P. AND OTHERS
February 22, 2017
CHOTE LAL Vs. STATE OF MADHYA PRADESH
July 5, 2017
CHRISTIAN ASSOCIATION FOR RADIO AND AUDIO VISUAL SERVICES (CARAVS) Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 23, 2017
COLLECTOR (LAND ACQUISITION OFFICER) MANDLA Vs. SUTIYA BAI AND OTHERS
January 18, 2017
COMMISSIONER OF CUSTOMS Vs. ZYG PHARMA PVT. LTD.
June 19, 2017
COMMISSIONER OF CUSTOMS Vs. SUPERINTENDENT OF POLICE
February 8, 2017
COMMISSIONER OF INCOME TAX, BHOPAL Vs. ARUN SAHLOT
May 2, 2017
CONFEDERATION OF REAL ESTATE DEVELOPMENT Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
CREST STEEL AND POWER PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK
November 24, 2017
D K ENTERPRISES THROUGH ITS PROPRIETOR DEVENDRA KUMAR THAKUR Vs. NORTHERN COALFIELDS LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
June 20, 2017
D N RAJ Vs. STATE OF M P & OTHERS
November 16, 2017
D.K. TIWARI Vs. M.P. STATE WAREHOUSING AND LOGISTIC CORPORATION AND ANOTHER
September 1, 2017
D.K.CONSTRUCTION(M/S) Vs. STATE OF M.P.
February 6, 2017
DABARDAS Vs. STATE OF MADHYA PRADESH
November 16, 2017
DADURAM Vs. CHIEF ENGINEER, M.P. POWER GENERATING CO. LTD.
February 7, 2017
DAKHNIA S/O RANJI BARELA Vs. STATE OF MADHYA PRADESH
September 15, 2017
DALLA S/O KADA BANJARA Vs. STATE OF MADHYA PRADESH
June 19, 2017
DANISH MUNIR Vs. STATE OF M.P.
December 12, 2017
DARBARI YADAV Vs. STATE OF MADHYA PRADESH
December 7, 2017
DARSHAN SINGH Vs. YUDHISHTHIR SINGH AND ANOTHER
July 25, 2017
DARSHAN SINGH Vs. STATE OF M.P.
July 27, 2017
DASHRATH Vs. STATE OF M P
April 26, 2017
DASHRATH SINGH Vs. TRIBAL DEVELOPMENT DEPARTMENT
August 8, 2017
DATARAM RISHISHWAR Vs. STATE OF M.P. AND OTHERS
October 26, 2017
DAUD SHAH & OTHERS Vs. STATE OF MADHYA PRADESH
May 9, 2017
DAUWA @ VISHWANATH Vs. STATE OF MADHYA PRADESH
October 27, 2017
DAYAL SINGH Vs. STATE OF MP
March 28, 2017
DAYAL SINGH AND OTHERS Vs. SARASWATI SHIVA AND OTHERS
December 19, 2017
DAYARAM Vs. STATE OF MP
September 25, 2017
DAYARAM DHEEMAR Vs. STATE OF M.P.
March 6, 2017
DECEASED KALU Vs. SHRI KHANDSARI SUGAR MILLS
December 14, 2017
DECED. ABDUL MAJID THRU. LRS. Vs. GULZAR MOIUDDIN
August 17, 2017
DECED. BADRILAL THRU. LRS. SATYANARAYAN Vs. INDORE DEVELOPMENT AUTHORITY
January 9, 2017
DECED. LOKENDRA ZAMIDAR THRU Vs. SANJEEV KANOONGO
November 2, 2017
DEENANATH Vs. SANTOSH KUMAR AND ANOTHER
February 28, 2017
DEENANATH Vs. STATE OF M.P.
January 27, 2017
DEEPAK KATAKWAR Vs. ANITA KATAKWAR
August 9, 2017
DEEPAK KUMAR Vs. STATE OF MADHYA PRADESH
November 28, 2017
DEEPAK KUMAR Vs. CHANDRAWATI AND OTHERS
November 23, 2017
DEEPAK KUSHWAH Vs. THE STATE OF MADHYA PRADESH THR
November 28, 2017
DEEPAK RAJAK Vs. MEDICAL EDUCATION DEPARTMENT & OTHERS
July 20, 2017
DEEPAK RANPISE Vs. STATE OF MADHYA PRADESH THROUGH SPECIAL POLICE ESTABLISHMENT
September 11, 2017
DEEPAK S/O PRAKASH TEJWANI Vs. NAMITA W/O DEEPAK TEJWANI
October 3, 2017
DEEPAK SPINNERS LIMITED Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 4, 2017
DEEPCHANDRA DAHAYAT Vs. STATE OF MADHYA PRADESH
July 17, 2017
DEEPENDRA PANDEY Vs. STATE OF MADHYA PRADESH
July 12, 2017
DEEPTI CHAURASIA Vs. UNION OF INDIA AND OTHERS
May 25, 2017
DEMOCRATIC LAWYERS FORUM Vs. UNION OF INDIA & OTHERS
October 9, 2017
DEOKI BAI W/O BABULAL CHAUHAN, KAHAR Vs. STATE OF MADHYA PRADESH, THROUGH ARAKSHI KENDRA TIMARNI
June 28, 2017
DESHRAJ SINGH Vs. STATE OF M.P.
April 10, 2017
DEUBAI W/O BHERU PURI Vs. KAILASHBAI W/O SHANKARLAL DHAKAD & OTHERS
October 10, 2017
DEV RAJ KATARIA Vs. STATE OF M.P. AND OTHERS
December 19, 2017
DEVA @ DEVASINGH @ DEVENDRA Vs. STATE OF MADHYA PRADESH
August 24, 2017
DEVCHAND S/O GOKALCHAND JI JAIN Vs. S K BUILDER AND COLONIZERS & OTHERS
May 12, 2017
DEVENDRA AND OTHERS Vs. VIRENDRA KUMAR AND OTHERS
February 6, 2017
DEVENDRA JAT Vs. STATE OF M P & OTHERS
November 21, 2017
DEVENDRA KUMAR GADHWAL Vs. STATE OF M.P. AND OTHERS
December 8, 2017
DEVENDRA KUMAR SINHA Vs. STATE OF MADHYA PRADESH
February 20, 2017
DEVENDRA PRATAP SINGH (D) THROUGH L RS KISHORE KUMARI & ANR Vs. DISTRICT COOPERATIVE CENTRAL BANK LTD
August 23, 2017
DEVI CHARAN TIWARI AND ANOTHER Vs. STATE OF M P & OTHERS
July 10, 2017
DEVI PRASAD Vs. JITENDRA KUMAR
March 2, 2017
DEVI SINGH KUSHWAH Vs. SURAJBHAN SINGH GURJAR
January 2, 2017
DEVILAL S/O BHAGIRATH Vs. M P STATE
June 29, 2017
DEVKI NANDAN DUBEY Vs. PURSHOTTAM SAHU AND OTHERS
August 31, 2017
DEVRAJ BAGHEL Vs. THE STATE OF MADHYA PRADESH
August 11, 2017
DEVRAJ KATARIA & 8 OTHERS Vs. STATE OF M P THROUGH POLICE STATION MAKSI DISTRICT SHAJAPUR & ANOTHER
July 6, 2017
DEVRAJ KHAIRWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
December 14, 2017
DEVRAM Vs. STATE OF M P
October 13, 2017
DEVVANTI DEVI Vs. STATE OF MADHYA PRADESH & OTHERS
August 31, 2017
DEWAS DEVELOPMENT AUTHORITY Vs. UMAR ALI
November 2, 2017
DHAN BAI Vs. SWAROOP SINGH @ SALLU DANGI & OTHERS
July 20, 2017
DHANANJAY KUMAR PANDEY Vs. STATE OF MADHYA PRADESH THROUGH P S RAMPUR NAIKIN
November 13, 2017
DHANENDRA KUMAR KASAL Vs. STATE OF M P & OTHERS
June 20, 2017
DHANIRAM ALIAS GUDDU YADAV Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION HATA
October 24, 2017
DHANIRAM ALIAS RAJJU S/O RATANLAL LODHI Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION BANKHEDI
October 5, 2017
DHANIRAM LUHAR Vs. STATE OF MADHYA PRADESH
March 23, 2017
DHANRAJ SINGH & ANR Vs. STATE OF M P
August 29, 2017
DHANWANTI Vs. LAXMAN ALIAS PINTU
September 21, 2017
DHAPUBAI & ANOTHER Vs. STATE OF M P THROUGH POLICE STATION GRP, UJJAIN
September 7, 2017
DHARA SINGH Vs. STATE OF M P
November 8, 2017
DHARAM SINGH AHIRWAR Vs. STATE OF MP
January 6, 2017
DHARAM SINGH S/O KUNWAR SINGH GOND Vs. STATE OF M P THROUGH POLICE STATION, MAVAI
June 21, 2017
DHARAMADAS AHIRWAR Vs. STATE OF M.P. AND OTHERS
December 12, 2017
DHARAMDAS PANIKA Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
DHARAMDAS PANIKA Vs. STATE OF MADHYA PRADESH
October 27, 2017
DHARAMVEER SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
October 5, 2017
DHARMENDRA @ RAMESH Vs. STATE OF M.P
September 21, 2017
DHARMENDRA JAIN Vs. STATE OF MADHYA PRADESH AND ANOTHER
March 21, 2017
DHARMENDRA KUMAR CHHABRA Vs. ALLAHABAD BANK
May 5, 2017
DHARMENDRA PULAIYA Vs. STATE OF MADHYA PRADESH
November 8, 2017
DHARMENDRA SHARMA Vs. PRAKHAR
November 24, 2017
DHARMENDRA SINGH Vs. STATE OF M P & OTHERS
July 20, 2017
DHARMENDRA SINGH AND ANOTHER Vs. STATE OF M P & OTHERS
July 26, 2017
DHARMENDRA SINGH SHAKYA Vs. STATE OF M P AND OTHERS
November 16, 2017
DHARMENDRA SONKAR Vs. STATE OF M P AND OTHERS
September 20, 2017
DHEERAJ SINGH Vs. KOMAL SINGH AND OTHERS
May 2, 2017
DHEERAJ TIWARI Vs. THE STATE OF MADHYA PRADESH
December 6, 2017
DHILAN SINGH S/O KHUMAN SINGH Vs. STATE OF M P THROUGH P S BAIHAR DISTRICT BALAGHAT
June 20, 2017
DHILLAN ALIAS RAJKUMAR S/O BAIJNATH KORI Vs. STATE OF M P THROUGH POLICE STATION DABRA
November 1, 2017
DHIRAJ BANKE Vs. STATE OF M.P.
February 23, 2017
DHRUV SINGH Vs. SHYAMLAL
November 22, 2017
DILEEP SINGH KHARE Vs. SAROJ KHARE
October 4, 2017
DILIP (DEAD) THROUGH LRS AND OTHERS Vs. BAHADURLAL (DEAD) THRIUGH LRS AND OTHERS
May 9, 2017
DILIP BUNKAR Vs. STATE OF MADHYA PRADESH
October 13, 2017
DILIP DAS Vs. STATE OF M P & ANOTHER
January 2, 2017
DILIP KHEDE Vs. THE STATE OF MADHYA PRADESH
January 4, 2017
DILIP SINGH Vs. STATE OF MP GWALIOR
December 6, 2017
DILIP SINGH PATEL Vs. PUBLIC HEALTH AND FAMILY WELFARE DEPARTMENT
November 15, 2017
DILIPSINGH Vs. STATE OF MADHYA PRADESH
July 31, 2017
DINESH Vs. THE STATE OF MADHYA PRADESH
December 16, 2017
DINESH @ DEEPAK Vs. THE STATE OF MADHYA PRADESH
January 11, 2017
DINESH @ VINOD Vs. STATE OF MADHYA PRADESH
July 6, 2017
DINESH AGRAWAL Vs. STATE OF MADHYA PRADESH
May 12, 2017
DINESH BAGHEL Vs. STATE OF M.P.
February 6, 2017
DINESH KHANDELWAL Vs. HIGHER EDUCATION DEPARTMENT
November 6, 2017
DINESH KUMAR Vs. WESTERN COALFIELDS LTD & ANOTHER
May 11, 2017
DINESH KUMAR & ORS Vs. SHRICHAND JAIN & ORS
April 27, 2017
DINESH KUMAR DWIVEDI Vs. STATE OF M P
March 16, 2017
DINESH KUMAR GUPTA Vs. STATE OF M.P. AND OTHERS.
February 14, 2017
DINESH KUMAR SAINI Vs. SANJU @ SANJAY KUMAR
May 23, 2017
DINESH PACHORI AND ANOTHER Vs. STATE OF M.P.
February 21, 2017
DINESH PATEL Vs. PREEMNARAYAN PARMAR AND OTHERS
May 9, 2017
DINESH S/O MANGILAL Vs. STATE OF MADHYA PRADESH
March 6, 2017
DINESH S/O. RANCHHOR PAWAR Vs. STATE OF MADHYA PRADESH
March 15, 2017
DINESH SAHU Vs. STATE OF MADHYA PRADESH
October 3, 2017
DINESH SIKARWAR Vs. STATE OF M.P. AND OTHERS
April 20, 2017
DINESH SINGH Vs. STATE OF M.P
November 9, 2017
DINESH SINGH JATAV Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
DIRECTOR Vs. NAVEEN KUMAR SHARMA
March 27, 2017
DISTRICT CENTRAL CO-OP. BANK LTD. Vs. UNION OF INDIA
October 9, 2017
DISTRICT JABALPUR Vs. RAJESH @ RAKESH AND ANOTHER
August 10, 2017
DIVISIONAL MANAGER NEW INDIA INSURANCE COMPANY LTD Vs. ANEES BEE AND OTHERS
July 10, 2017
DIVYA JHA Vs. STATE OF M P AND OTHERS
June 30, 2017
DIWAKAR Vs. STATE OF MADHYA PRADESH
July 3, 2017
DR SUNIL TARAN Vs. MADHYA PRADESH STATE INFORMATION
November 6, 2017
DR. (MRS.) VIDYA BALKE Vs. STATE OF MADHYA PRADESH
December 5, 2017
DR. BRIJESH YADAV Vs. THE STATE OF M.P.
May 1, 2017
DR. DILIP KOTHARI Vs. STATE OF M.P. & ORS.
September 8, 2017
DR. DIVYA KISHORE SATPATHI Vs. CENTRAL BUREAU OF INVESTIGATION
December 14, 2017
DR. GAJENDRA SINGH TOMAR Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
DR. K.K.RAVI Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
DR. M.R. (MOHAN RAMUJI) DESHMUKH Vs. STATE OF M.P.
April 28, 2017
DR. MADHURI TRIPATHI Vs. STATE OF M.P. AND OTHERS
March 21, 2017
DR. NAROTTAM MISHRA Vs. THE ELECTION COMMISSON OF INDIA
July 5, 2017
DR. R.K. CHATURVEDI Vs. THE STATE OF MADHYA PRADESH
December 5, 2017
DR. RACHANA SHUKLA Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
DR. RAVINDRA TATHODI AND OTHERS Vs. THE STATE OF MADHYA PRADESH
December 20, 2017
DR. S.C. JAIN Vs. STATE OF M.P.
May 8, 2017
DR. SHRADDHA AGRAWAL Vs. THE STATE OF MADHYA PRADESH
November 23, 2017
DR. SUNIL SINGH BAGHEL Vs. STATE OF MADHYA PRADESH AND OTHERS
January 9, 2017
DR. UPENDRA KUMAR GUPTA Vs. THE STATE OF MADHYA PRADESH THR
December 20, 2017
DR. VIJAY KUMAR PANDYA Vs. UNION OF INDIA THROUGH CBI
December 14, 2017
DULAM SINGH Vs. STATE OF MADHYA PRADESH
December 14, 2017
DULU @ BASANT & ANR Vs. STATE OF MADHYA PRADESH
March 2, 2017
DURGA DAS NAWIT Vs. STATE OF MADHYA PRADESH AND OTHERS
May 22, 2017
DURGA PRASAD Vs. STATE OF MADHYA PRADESH
December 8, 2017
DURGESH KUMAR GAUTAM Vs. THE STATE OF MADHYA PRADESH
February 3, 2017
DURGESH S/O PRASAD CHOUDHARY Vs. STATE OF MADHYA PRADESH THROUGH P S -RAIPURA
December 13, 2017
DURGESH SINGH Vs. THE ADDITIONAL COMMISSIONER
November 6, 2017
DURGESH SINGH AND OTHERS Vs. NARENDRA KANTE
May 18, 2017
DUSHYANT SINGH CHAUHAN Vs. LAKHAN SINGH RATHORE
April 19, 2017
DUSHYANTBHAI CHANDRAKANTBHAI SHAH Vs. HIGH COURT OF GUJARAT & 1
January 23, 2017
DWARIKA PRASAD & OTHERS Vs. STATE OF M P
June 5, 2017
DWARIKA PRASAD AND OTHERS Vs. STATE OF MP
February 14, 2017
DWARIKA YADAV Vs. AHEER BALRAM SINGH
December 4, 2017
DWARKA PRASAD S/O KANWARLAL Vs. MAMTABAI W/O DWARKA PRASAD AND OTHERS
April 26, 2017
EASTERN MINERALS Vs. COMMERCIAL TAX OFFICER TIKAMGARH AND OTHERS
November 1, 2017
ELLORA PAPER MILLS LIMITED Vs. STATE OF M.P. & OTHERS
January 24, 2017
EMPLOYEE PROVIDENT FUND AUTHORITY Vs. D.M. WOLLEN MILLS PVT. LTD.
January 11, 2017
EMPLOYEES PROVIDENT FUND Vs. M/S. IBD NALANDA INFRATRUCTURE
January 10, 2017
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. M/S. INDORE COMPOSITE PVT. LTD.
August 1, 2017
EMPLOYEES STATE INSURANCE CO. Vs. C.G.I.T.-CUM-LABOUR COURT
February 16, 2017
ENGINEER-IN-CHIEF Vs. PRABHAWATI
May 2, 2017
ENTERTAINMENT WORLD DEVELOPERS LIMITED THROUGH YOGESH GOSWAMI Vs. INDORE MUNICIPAL CORPORATION INDORE
May 12, 2017
ENTERTAINMENT WORLD DEVELOPERS LIMITED THROUGH YOGESH GOSWAMI Vs. INDORE MUNICIPAL CORPORATION INDORE
March 12, 2017
EXECUTIVE ENGINEER (CITY DIVISION NORTH) M P M K V V C L Vs. KISHORILAL AND OTHERS
July 12, 2017
EXECUTIVE ENGINEER GRAH NIRMAN Vs. WAHIDUJUMMA KHAN & ANR.
January 12, 2017
EXTOL INDUSTRIES LIMITED Vs. BANK OF BARODA AND OTHERS
August 23, 2017
FARZANA BEGUM Vs. INDER KUMAR JAIN
July 21, 2017
FIROZ Vs. STATE OF M P
May 4, 2017
FIROZ BEG & OTHERS Vs. BASANT SINGH & OTHERS
May 4, 2017
FIZA PARVEZ Vs. FIROZ KHAN @ KHABA & ANOTHER
August 2, 2017
G N SINGH Vs. STATE OF M P AND OTHERS
June 21, 2017
GABBU S/O MANOHAR Vs. STATE OF MADHYA PRADESH
May 9, 2017
GAFFAR KHA Vs. STATE OF M P & ORS
May 16, 2017
GAGAN Vs. STATE OF M P
May 12, 2017
GAGAN PAWAR Vs. STATE OF MADHYA PRADESH
August 16, 2017
GAGAN PREET SINGH DANG Vs. NAMITA SARKAR AND OTHERS
August 16, 2017
GAJANAND Vs. STATE OF MADHYA PRADESH
January 18, 2017
GAJENDRA SINGH Vs. S.G. MOTORS
March 7, 2017
GAJENDRA SINGH RATHORE Vs. STATE OF MP
August 28, 2017
GAJENDRA SINGH SENGAR Vs. STATE OF M.P. AND ANOTHER
December 14, 2017
GAJRAJ Vs. STATE OF MADHYA PRADESH
August 10, 2017
GAJRAJ PRASAD KURMI Vs. UNION OF INDIA AND OTHERS
October 12, 2017
GANENDRA PRASAD TRIPATHI Vs. STATE OF MADHYA PRADESH & OTHERS
August 28, 2017
GANESH Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
GANESH @ GANNU Vs. STATE OF MADHYA PRADESH AND OTHERS
August 17, 2017
GANESH PRASAD GARG Vs. GENERAL MANAGER, SOUTH EAST COAL LIMITED AND OTHERS
August 1, 2017
GANESH VERMA. Vs. ASHISH BARKUR.
August 24, 2017
GANESHILAL JAIN AND OTHERS Vs. VIJAY DHARMSARI SAMADHI MANDIR
September 27, 2017
GANGA RAM, S/O MULLU VISHWAKARMA Vs. STATE OF MADHYA PRADESH
September 13, 2017
GANGA SINGH BHADORIYA Vs. STATE OF MP
December 11, 2017
GANGARAM Vs. STATE OF M.P.
August 28, 2017
GANGARAM AND OTHERS Vs. STATE OF MADHYA PRADESH
October 24, 2017
GANIYA NATH @ GANPAT S/O NAHAR JI AND OTHERS Vs. STATE OF MADHYA PRADESH
December 21, 2017
GAPPE ALIAS VIMLESH Vs. THE STATE OF MADHYA PRADESH
December 1, 2017
GAURAV AGARWAL Vs. STATE OF MP AND ANOTHER
January 27, 2017
GAURAV LOHIYA Vs. SMT. NIDHI LOHIYA AND ANOTHER
September 21, 2017
GAURAV LOHIYA Vs. NIDHI LOHIYA AND ANOTHER
May 2, 2017
GAURISHANKAR RAJPUT Vs. POONAM
August 31, 2017
GAURISHANKAR S/O CHENAJI AND OTHERS Vs. CHIEF EXECUTIVE OFFICER, UJJAIN DEVELOPMENT AUTHORITY, UJJAIN AND 2 OTHERS
July 10, 2017
GAURISHANKAR S/O SUNDERLAL MISHRA Vs. STATE OF M P THROUGH P S DHUMA TEHSIL LAKHNADAUN
June 20, 2017
GAYA PRASAD AND OTHERS Vs. LAXMI PRASAD AND OTHERS
November 10, 2017
GAYA PRASAD MEHRA Vs. STATE OF MADHYA PRADESH
August 22, 2017
GEETA BAI Vs. UNION OF INDIA
February 9, 2017
GEETA OMRE(SMT) Vs. SMT.CHANDRAKANTA RAI AND OTHER
January 2, 2017
GEETA SURESH CHAUDHARI Vs. STATE OF M P AND ORS
August 3, 2017
GENDA LAL Vs. STATE OF M.P.
June 27, 2017
GENDALAL (DECEASED) THROUGH L RS CHHAGANLAL & OTHERS Vs. JAI NARAYAN & OTHERS
July 25, 2017
GENDALAL DOHRE Vs. STATE OF M.P. AND OTHERS
October 25, 2017
GENERAL MANAGER Vs. PRITPAL SINGH
July 25, 2017
GENERAL MANAGER Vs. RAVI KUMAR JHA
November 2, 2017
GENERAL MANAGER (REGION) FOOD CORPORATION OF INDIA Vs. RAMDAYAL MEENA
October 19, 2017
GHAN SHYAM PRASAD TIWARI Vs. STATE OF MADHYA PRADESH & ANOTHER
August 18, 2017
GHASI THAKUR Vs. STATE OF M.P.
October 30, 2017
GIRIRAJ KISHORE AGRAWAL Vs. MADHYANCHAL GRAMIN BANK
December 12, 2017
GIRISH BHATNAGAR Vs. STATE OF M.P.
April 28, 2017
GIRISH KUMAR SHRIVASTAV Vs. JAGDISH PRASAD KEWAT AND ANOTHER
September 1, 2017
GIRJA SHANKAR GOSWAMI Vs. KESHAVDAS SHILPKAR
August 18, 2017
GIRRAJ GUPTA Vs. STATE OF M P AND ORS
June 19, 2017
GIRRAJ SINGH Vs. STATE OF MP
October 12, 2017
GIRRJA DEVI (SMT.) Vs. SHIV SINGH TOMAR
July 20, 2017
GODHAN & ORS. Vs. STATE OF M.P.
September 21, 2017
GODILA ALIAS DHARMSINGH Vs. STATE OF M.P.
September 25, 2017
GOKULDAS Vs. ATAL BIHARI
April 4, 2017
GOLDIE GLASS INDUSTRIES Vs. STATE OF M P AND OTHERS
August 18, 2017
GOLU @ GAURAV Vs. STATE OF MP
January 31, 2017
GOMATIPRASAD Vs. MAHESH SINGH
March 20, 2017
GOPAL AGRAWAL Vs. NARMADA JHABUA GRAMIN BANK
October 30, 2017
GOPAL GUPTA Vs. THE STATE OF M.P. AND ANOTHER
May 11, 2017
GOPAL S/O BUNDICHAND DHOBI Vs. STATE OF MADHYA PRADESH
April 28, 2017
GOPAL S/O NANURAM Vs. STATE OF M P THROUGH POLICE STATION MANDSAUR CITY
May 2, 2017
GOPAL SHARMA AND ANOTHER Vs. PUNJAB STORES AND ANOTHER
September 27, 2017
GOPALDAS AND ANOTHER Vs. NAINSINGH
September 20, 2017
GORDHAN Vs. DINESH
March 7, 2017
GORDHANLAL Vs. BABULAL AND OTHERS
April 19, 2017
GORELAL Vs. STATE OF M P
August 17, 2017
GORI BAI W/O JEEWAN SINGH GOND Vs. STATE OF M. P. AND OTHERS
April 4, 2017
GOVERDHAN Vs. STATE OF M P
April 25, 2017
GOVIND SINGH Vs. STATE OF MP
June 5, 2017
GOVIND SINGH RAGHUVANSHI Vs. RAMRATAN
November 29, 2017
GOVIND SIRVI S/O RHUKHDU JI SIRVI Vs. SMT. RANJANA BAGHEL
January 23, 2017
GRAIN MERCHANT ASSOCIATION Vs. STATE OF MADHYA PRADESH & ANOTHER
June 20, 2017
GRASIM INDUSTRIES LIMITED Vs. DEEPCHAND THROUGH MANAMANTRI
November 3, 2017
GTCL & ANR Vs. M P M K V V CO LTD
March 8, 2017
GUDDU @ BHAIJI & ANOTHER Vs. STATE OF M P AND OTHERS
December 7, 2017
GUDDU ALIAS ROOPLAL S/O SUNDERLAL SONI Vs. STATE OF M P POLICE STATION SHAHPUR
July 5, 2017
GUDDU AND OTHERS Vs. STATE OF M.P.
March 7, 2017
GUJRA S/O TEJA Vs. STATE OF MADHYA PRADESH
December 13, 2017
GUL SINGH @ GULAB Vs. THE STATE OF MADHYA PRADESH
October 26, 2017
GULAB BATI Vs. STATE OF MADHYA PRADESH
September 18, 2017
GULAB PRASAD DWIVEDI Vs. STATE OF MADHYA PRADESH, THROUGH POLICE STATION CHAKGHAT
October 4, 2017
GULAB SINGH SOLANKI Vs. STATE OF M P & OTHERS
July 6, 2017
GULABCHAND PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
July 24, 2017
GULABKALI Vs. STATE OF M. P.
February 1, 2017
GULLU@GUL MOHAMMAD@SALIM Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
GULNAZ KHAN Vs. SECRETARY, BOARD OF SECONDARY EDUCATION, MP, BHOPAL
October 5, 2017
GUMAN S/O KEKDIYA BHIL Vs. STATE OF MADHYA PRADESH
September 26, 2017
GUNJAN SHRIVASTAVA (SMT.) Vs. ABHISHEK SHRIVASTAVA
September 7, 2017
GURUBACHAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 21, 2017
GURUMEET SINGH Vs. STATE OF MP
April 13, 2017
GURUNANAL MEDICAL AND SURGICAL AGENCY Vs. SITARAM SHIVHARE
April 7, 2017
GURUPREET SINGH Vs. HARMANJOT SINGH KAUR
February 2, 2017
GWALIOR ALCOBREW PVT. LTD. Vs. STATE OF M.P. AND OTHERS
April 4, 2017
GWALIOR DEVELOPMENT AUTHORITY Vs. MATADEEN PRAJAPATI AND ANOTHER
November 1, 2017
GWALIOR DEVELOPMENT AUTHORITY Vs. NEHRU GRIH NIRMAN SAHAKARI SAMITI LIMITED
October 12, 2017
GWALIOR SUGAR COMPANY LTD DABRA Vs. RAMA ERECTION PVT LTD & OTHERS
July 3, 2017
GYAN PRAKASH PATEL Vs. STATE OF M.P.
December 11, 2017
GYAN SINGH Vs. STATE OF M.P. AND ANOTHER
February 28, 2017
GYAN SINGH RAWAT Vs. HARISH CHANDRA AGRAWAL
August 24, 2017
GYANENDRA SINGH KUSHWAHA Vs. STATE OF MADHYA PRADESH & OTHERS
February 3, 2017
GYANKUMAR AND OTHERS Vs. STATE OF M.P. AND OTHERS
November 20, 2017
HAFIZULLA Vs. SHRI PURAN CHAND JAIN
February 1, 2017
HAFIZULLA Vs. PURAN CHAND JAIN
July 21, 2017
HAJARI & ORS. Vs. STATE OF MADHYA PRADESH
December 14, 2017
HAJI ABDUL GANI S/O HAJI HABIB KHA Vs. BAPULAL S/O NATHURAM PATIDAR
May 9, 2017
HAKIM SINGH Vs. STATE OF MADHYA PRADESH
March 23, 2017
HAMEED KHAN AND ORS. Vs. THE STATE OF M.P.
November 6, 2017
HAMID S/O GUDDAN KHAN Vs. STATE OF M P
December 12, 2017
HANSRAJ Vs. CENTRAL NARCOTICS BUREAU
February 9, 2017
HANUMAT Vs. STATE OF MADHYA PRADESH
April 11, 2017
HANUMAT SINGH, S/O KAMMOD SINGH THAKUR Vs. STATE OF MADHYA PRADESH, THROUGH STATION HOUSE OFFICER
October 4, 2017
HARALAL SHARMA Vs. STATE OF M.P.
January 16, 2017
HARCHAND S/O JAGAN LABOURER Vs. STATE OF MADHYA PRADESH
October 9, 2017
HARENDRA Vs. STATE OF MADHYA PRADESH
July 4, 2017
HARI PRASAD TIWARI Vs. STATE OF M P & OTHERS
July 4, 2017
HARI S/O DOGRIYA BHILALA Vs. STATE OF MADHYA PRADESH
November 14, 2017
HARI SHANKAR Vs. HARSH DEV SINGH
December 21, 2017
HARI SHANKER NIRAT Vs. THE MUNICIPAL CORPORATION
November 3, 2017
HARI SINGH & ANR Vs. STATE OF M P
February 23, 2017
HARI SINGH GOUR VISHWAVIDYALAYA Vs. SANTOSH KUMAR
May 4, 2017
HARI SINGH MALVIYA Vs. DEPARTMENT OF SCHOOL EDUCATION
November 3, 2017
HARI SINGH SHIVHARE Vs. STATE OF M P
August 22, 2017
HARIBHAN Vs. GULAB SINGH AND OTHERS
September 22, 2017
HARIMOHAN PAWAIYA Vs. STATE OF M P & ANO
January 23, 2017
HARINARAYAN Vs. SMT. KUSUM GUPTA
March 27, 2017
HARINARAYAN Vs. STATE OF MADHYA PRADESH
September 23, 2017
HARINARAYAN @ MUNNA Vs. STATE OF M.P.
August 17, 2017
HARIOM Vs. STATE OF MADHYA PRADESH
May 3, 2017
HARIRAM PATIDAR Vs. JAT SEEDS GREEDING AND WAREHOUSING
July 11, 2017
HARISH BHAI Vs. STATE OF M.P.
March 2, 2017
HARISH CHANDRA PARMAR Vs. SCHOOL EDUCATION DEPARTMENT
January 2, 2017
HARISH KUMAR TIWARI Vs. STATE OF M P AND OTHERS
September 25, 2017
HARISH MALIK Vs. LOKENDRA TOMAR
November 1, 2017
HARISH TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
August 25, 2017
HARISHANKAR AND OTHERS Vs. RAMCHANDRA & OTHERS
June 20, 2017
HARISHANKAR VISHWAKARMA Vs. STATE OF M P AND OTHERS
September 12, 2017
HARISHKUMAR OJHA Vs. STATE OF MADHYA PRADESH AND ANOTHER
February 28, 2017
HARISINGH Vs. WATER RESOURCE DEPARTMENT
February 1, 2017
HARIVANSH Vs. ARVIND KUMAR
March 8, 2017
HARJINDER KAUR Vs. STATE OF MADHYA PRADESH
August 17, 2017
HARNATH SINGH @ RINKU & ANR Vs. SHARDA @ LALI DEVI
April 4, 2017
HARPAL SINGH BUNDELA Vs. STATE OF MADHYA PRADESH
September 6, 2017
HARSHIT SONDHIYA Vs. THE STATE OF MADHYA PRADESH
August 29, 2017
HARVILAS AND ORS Vs. GULAB BAI
October 6, 2017
HASINA BEGAM(SMT.) THROUGH LRS AND OTHERS Vs. MUNICIPAL CORPORATION, GWALIOR AND ANOTHER
March 16, 2017
HASMUKHLAL NAVLAKHA Vs. THE STATE OF MADHYA PRADESH
January 20, 2017
HAVELLS INDIA LTD , INDORE Vs. INDORE MUNICIPAL CORPORATION AND TWO OTHERS
October 24, 2017
HD INTERACTIVE SOLUTIONS PVT. LTD. Vs. STATE OF M.P. AND OTHERS
December 5, 2017
HEERO ALIAS CHHOTU ALIAS DEVENDRA SINGH SIKARWAR Vs. STATE OF M P
August 29, 2017
HEMANT PANDEY Vs. STATE OF M.P
December 13, 2017
HEMANT RATHORE Vs. SCHOOL EDUCATION DEPARTMENT
November 10, 2017
HEMLATA & OTHERS Vs. MUKUT SINGH & ANOTHER
August 10, 2017
HIMANI BANSAL Vs. STATE OF MADHYA PRADESH
November 10, 2017
HIMANSHU ADYA Vs. STATE OF M.P. AND ANOTHER
March 1, 2017
HINDUSTAN COCA COLA BEVERAGES PVT LTD Vs. STATE OF MADHYA PRADESH
August 11, 2017
HINDUSTAN STEEL WORKS CONSTRUCTION LTD AND ANOTHER Vs. KANDARP CONSTRUCTION (INDIA) PVT LTD
February 8, 2017
HIRAMANI KORI Vs. THE STATE OF MADHYA PRADESH
February 3, 2017
HITESH SHARMA Vs. M.P. STATE COOPERATIVE DAIRY
May 1, 2017
HOLOFLEX LTD Vs. STATE OF MADHYA PRADESH AND OTHERS
September 27, 2017
HOPE TEXTILES LTD. Vs. DASHRATH
October 10, 2017
HUKUM S/O AMRABALAI Vs. STATE OF MADHYA PRADESH, THROUGH P S SHAHAJANABAD
October 24, 2017
HUKUM SINGH KIRAR Vs. ADV ERT THOMAS
November 7, 2017
HUKUMCHAND GARG Vs. OM PRAKASH GARG AND OTHER
November 21, 2017
I.T.C LIMITED Vs. STATE OF M.P. AND OTHERS
April 17, 2017
IDEAL CARPETS LTD Vs. SEC UNION OF INDIA & OTHERS
August 9, 2017
IFFCO TOKIO GENERAL INSURANCE CO. LTD Vs. NARBADIYA @ SHIVRATI SAHU
January 3, 2017
IFFCO TOKYA GENERAL INSURANCE CO LTD Vs. TARA BAI & ORS
August 10, 2017
IFFCO-TOKIO GENERAL INSURANCE CO LTD Vs. IMARTI BAI & ORS
May 3, 2017
IMRAN HANIF Vs. STATE OF M.P. AND OTHERS
April 10, 2017
IMRAN KHAN Vs. THE STATE OF MADHYA PRADESH
November 28, 2017
IN REFERENCE Vs. MAHENDRA TIWARI
January 12, 2017
IN REFERENCE Vs. RAVI SHYAMNANI
July 20, 2017
IN REFERENCE (SUO MOTU) Vs. CHIEF SECRETARY
November 13, 2017
IN REFERENCE (SUO MOTU) Vs. CHIEF SECRETARY
November 27, 2017
IN-CHARGE, HINDUSTAN LEVER LIMITED, (NOW KNOWN AS HINDUSTAN UNILEVER LIMITED) Vs. STATE OF MADHYA PRADESH, THROUGH S S KUSHWAHA, FOOD INSPECTOR
November 23, 2017
INDARSINGH Vs. SMT. SITABAI
February 3, 2017
INDER SINGH AND ORS Vs. STATE OF M P
August 9, 2017
INDER SINGH PARMAR Vs. STATE OF MADHYA PRADESH
August 11, 2017
INDIA SME ASSET RECONSTRUCTION ... Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
INDIAN CONSTRUCTION CO (GUJ ) LTD Vs. INDORE MUNICIPAL CORPORATION AND ANR
August 1, 2017
INDIAN CONSTRUCTION CO. (GUJ.) LTD. Vs. INDORE MUNICIPAL CORPORATION AND ANR.
August 18, 2017
INDIAN OIL CORPORATION LIMITED Vs. STATE OF MADHYA PRADESH AND ORS.
November 23, 2017
INDIRA GANDHI KHADI GRAM UDYOG SAHKARI SANSTHA MARYADIT Vs. GOVT OF INDIA & 2 OTHERS
December 14, 2017
INDORE PHOOL VIKRETA SANGH & ANOTHER Vs. KRISHI UPAJ MANDI SAMITI, INDORE & OTHERS
September 26, 2017
INDORE SCHOOL OF SOCIAL WORK THROUGH SECRETARY Vs. STATE OF M.P. AND OTHERS
February 21, 2017
INDORE TEXTILE MILLS Vs. TECHNOLOGICAL INSTITUTE OF TEXTILES
July 13, 2017
INDRABHAN AND OTHERS Vs. MAANWATI AND OTHERS
January 2, 2017
INDRAJ KUMARI SINGH Vs. STATE OF MADHYA PRADESH AND OTHERS
August 24, 2017
INDRAPAL SINGH Vs. STATE OF M.P.
December 5, 2017
INDRASINGH Vs. STATE OF M.P.
March 15, 2017
INDU BATNI Vs. STATE OF MADHYA PRADESH
February 20, 2017
INDUR SINGH Vs. NARMADA BAI
July 18, 2017
INSTAKART SERVICES PVT LTD , Vs. STATE OF MADHYA PRADESH AND ANOTHER
May 9, 2017
INTELENET GLOBAL SERVICES PVT. LTD. Vs. MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LIMITED
December 18, 2017
INTERNATIONAL HUMAN RIGHT ORGANIZATION Vs. STATE OF M P & 4 OTHERS
October 10, 2017
IQBAL Vs. STATE OF M P
March 9, 2017
IQBAL HUSSAIN QURESHI Vs. STATE OF M P & ANR
June 15, 2017
ISHA @ YUSUF KHAN Vs. HAZI RASHID
July 7, 2017
ISHAN SHARMA Vs. SWATI SHARMA
June 30, 2017
ISHWAR DAS PATEL Vs. MAHESH KUMAR
April 20, 2017
ISHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION THROUGH
June 19, 2017
ISHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL MANAGER
June 20, 2017
ISLAM PATEL Vs. STATE OF MADHYA PRADESH
September 5, 2017
ISMILE AND ANR. Vs. SUPERINTENDENT UNION OF INDIA
January 10, 2017
IVRCL LTD THROUGH E KRANTHIKUMAR REDDY Vs. STATE OF MADHYA PRADESH
May 15, 2017
J R G REALITIES MARKETING THRU JAGDISH Vs. COMMERCIAL TAXES DEPARTMENT
October 3, 2017
J.K. TYRE AND IND. LTD. Vs. EMPLOYEES STATE INSURANCE COMPANY
May 15, 2017
J.P. AGRAWAL Vs. LOKAYUKTA OF M.P. AND OTHERS
December 19, 2017
JABALPUR PARYAVARAN SWACHHTAA AND SURAKSHA SANTHAN Vs. REGIONAL LABOUR COMMISSIONER
October 3, 2017
JAFAR KHAN S/O MAHABUB KHAN Vs. STATE OF MADHYA PRADESH
July 25, 2017
JAGANNATH PRASAD Vs. DAMWATI BAI
January 3, 2017
JAGANNATH S/O MADANLAL Vs. RAMBUX S/O DEVCHAND & ORS
September 4, 2017
JAGDAMBA PRASAD PANDEY AND OTHERS Vs. STATE OF M P AND OTHERS
June 20, 2017
JAGDISH Vs. STATE OF MADHYA PRADESH
April 6, 2017
JAGDISH Vs. STATE OF MADHYA PRADESH
January 13, 2017
JAGDISH Vs. RAMSEVAK BANDIL
January 9, 2017
JAGDISH Vs. RAJENDRA AND OTHERS
March 28, 2017
JAGDISH Vs. RADHESHYAM AND OTHERS
December 4, 2017
JAGDISH AHIRWAR Vs. STATE OF M P
February 2, 2017
JAGDISH KUMAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
May 12, 2017
JAGDISH KUSHWAH Vs. STATE OF M.P.
January 19, 2017
JAGDISH MISHRA Vs. STATE OF MADHYA PRADESH
July 19, 2017
JAGDISH PRAHLAD DAS RATHI & OTHERS Vs. UCO BANK & ORS
May 19, 2017
JAGDISH PRASAD BAIRAGI Vs. STATE OF M.P.
August 30, 2017
JAGDISH PRASAD PANDEY Vs. STATE OF M.P.
May 24, 2017
JAGDISH PRASAD YADAV Vs. STATE OF MADHYA PRADESH
July 31, 2017
JAGDISH SINGH NAMDHARI Vs. STATE OF M.P.
April 19, 2017
JAGDISH VALECHA Vs. STATE OF M P & ORS
April 27, 2017
JAGENDRA SINGH Vs. DAYA SHANKAR
January 6, 2017
JAGENDRA SINGH BHADORIA Vs. THE STATE OF MADHYA PRADESH
June 28, 2017
JAGESHWAR DAYAL TIWARI Vs. NEELESH TIWARI & ANR.
August 10, 2017
JAGESHWAR KURMI (PATEL) Vs. STATE OF M P & OTHERS
August 30, 2017
JAGJEEVAN Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
JAHANGEER ALVI Vs. STATE OF M.P.
January 10, 2017
JAHAR SINGH LODHI Vs. RAMKALI
April 6, 2017
JAHENDRA SINGH Vs. STATE OF M.P.
February 8, 2017
JAHID KHAN Vs. STATE OF M.P. AND OTHERS
October 4, 2017
JAI ANAND SHUKLA & OTHERS Vs. SUSHILA SINGH & OTHERS
June 20, 2017
JAI PRAKASH AGARWAL Vs. DR. RAJKUMAR AGARWAL
December 21, 2017
JAI SINGH SISODIYA Vs. LIFE INSURANCE CORPORATION OF INDIA & ANR
January 19, 2017
JAI SINGH SISODIYA & ORS Vs. CENTRAL BUREAU OF INVESTIGATION
August 1, 2017
JAIKARAN SINGH Vs. STATE OF M.P. AND OTHERS
December 8, 2017
JAIKUMAR MEENA Vs. SMT. RADHA MEENA
May 16, 2017
JAIN SARVODAYA VIDHYA GYANPITH SAMITI AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
August 30, 2017
JAIN SINGH BHADORIYA Vs. SHRI SHARAD TIWARI
November 6, 2017
JAIPURI CO-OPERATIVE HOUSING SOCIETY Vs. STATE OF M.P. AND OTHERS
February 23, 2017
JAIRAM Vs. STATE OF MADHYA PRADESH
October 11, 2017
JAIRAM PRASAD & ORS Vs. MANIRAM & ANR
April 4, 2017
JAKIR KHAN Vs. STATE OF M.P. AND ANOTHER
April 13, 2017
JAMEEL AHMED QURAISHI S/O NAZEER KHAN Vs. STATE OF M P THROUGH POLICE STATION AJAK SHEOPUR
November 9, 2017
JAMIL KHAN Vs. STATE OF MADHYA PRADESH
October 4, 2017
JAMMU AHIRWAR S/O CHITUWA AHIRWAR Vs. STATE OF MADHYA PRADESH
December 4, 2017
JAMNA AUTO INDUSTRIES LTD Vs. STATE OF M P AND OTHERS
September 1, 2017
JANAKLALI Vs. STATE OF MADHYA PRADESH
July 24, 2017
JANKI PRASAD DWIVEDI Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
JAREENA KHAN Vs. SHAILENDRA PAGARE
January 6, 2017
JASBEER SINGH Vs. ASHOK
January 4, 2017
JASMAN SINGH PATEL Vs. THE STATE OF MADHYA PRADESH
November 2, 2017
JASPAL KOUR JAGGI Vs. STATE OF M P AND OTHERS
December 4, 2017
JASRAM SINGH Vs. STATE OF MADHYA PRADESH
January 10, 2017
JASWANT Vs. HE STATE OF MADHYA PRADESH
August 22, 2017
JATAN KUMAR GARG S/O LATE LADURAM Vs. SATAYANARAYAN TIWARI AND OTHERS
January 3, 2017
JAVED AJAZ Vs. STATE OF M P & OTHERS
July 31, 2017
JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA Vs. CHHIDAMILAL
January 30, 2017
JAY KUMAR DWIVEDI AND ORS. Vs. STATE OF M.P.
September 15, 2017
JAY PRAKASH AND OTHERS Vs. STATE OF M P AND ANOTHER
April 21, 2017
JAYA AATHIYA AND ONE ANOTHER Vs. MANOJ S/O PURANSINGH
June 27, 2017
JAYANT S/O BABULAL MALVIYA Vs. STATE OF M P
May 9, 2017
JAYENDRA SOLANKI Vs. POORNIMA SOLANKI
December 13, 2017
JAYRAM Vs. STATE OF M.P.
May 12, 2017
JEEVAN CHOUDHARY Vs. SECRETARY UNION OF INDIA AND 2 ORS
October 31, 2017
JETHU Vs. STATE OF MADHYA PRADESH
July 5, 2017
JHALLU SINGH & ORS Vs. STATE OF M P
November 14, 2017
JHAMMAN GOND Vs. STATE OF MADHYA PRADESH
November 25, 2017
JHAPADI BAI Vs. STATE OF M.P.
July 25, 2017
JITENDRA PAL MONGIYA Vs. AAMJANTA KOLGAVAN AND OTHERS
May 3, 2017
JITENDRA SAND Vs. BHARTI
December 12, 2017
JITENDRA SINGH NARWARIYA Vs. STATE OF M.P. AND OTHHERS
March 8, 2017
JITENDRA SONI Vs. STATE OF MADHYA PRADESH & ANOTHER
April 3, 2017
JITENDRA YADAV Vs. STATE OF M.P & OTHERS.
July 27, 2017
JKV MULTI STATE CREDIT COOPERATIVE SOCIETY LIMITED Vs. STATE OF MADHYA PRADESH
April 13, 2017
JODHARAM BANJARA Vs. RAGHUVEER SINGH AND ORS
June 1, 2017
JOGIRAM Vs. THE STATE OF MADHYA PRADESH
December 5, 2017
JOHN ABRAHAM Vs. M.P. LAGHU UDYOG NIGAM LTD.
February 1, 2017
JUGLA Vs. STATE OF MADHYA PRADESH
December 15, 2017
JYOTI (SMT.) Vs. JAINARAYAN AND OTHERS
November 23, 2017
JYOTI NAGAR GRAH NIRMAN SAHAKARI Vs. BALJEET SINGH
September 4, 2017
K C RAIKWAR Vs. SYNDICATE BANK & ANOTHER
October 10, 2017
K J S CEMENT LTD Vs. RAJIV SHARMA
November 8, 2017
K K MISHRA Vs. STATE OF MP AND ANOTHER
July 24, 2017
K. MUNIR Vs. STATE OF M.P.
February 23, 2017
K.L.MAKASHRE Vs. SANCHALNALAYA UDHYANIKI EVAM
November 1, 2017
K.P. JOSEPH Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
K.R. BEDMUTHA TECHNO ASSOCIATES PVT.LTD. Vs. ARVIND ARYA
May 4, 2017
KADA MANIKPURI JIJHOTIA BRAHMAN TRUST Vs. REGISTRAR, PUBLIC TRUSTS & ANOTHER
August 17, 2017
KAILASH Vs. STATE OF M.P.
July 7, 2017
KAILASH Vs. STATE OF M P
October 24, 2017
KAILASH AGRAWAL Vs. SURENDRA SINGH
May 8, 2017
KAILASH ASSUDANI Vs. COMMISSIONER OR INCOME TAX, AAYAKR BHAWAN & OTHERS
August 3, 2017
KAILASH KUMAR PALIWAL Vs. UMESH KUMAR PALIWAL
May 1, 2017
KAILASH LODHI Vs. STATE OF MADHYA PRADESH
August 16, 2017
KAILASH S/O DHANIRAI SHIVHARE Vs. STATE OF M.P. AND ANOTHER
December 11, 2017
KAILASH S/O KARANSINGH AND ANOTHER Vs. STATE OF M P
November 27, 2017
KAILASHI BAI Vs. STATE OF MP
December 11, 2017
KAISHYA Vs. STATE OF M P
November 29, 2017
KAJODILAL Vs. STATE OF MP
January 17, 2017
KALICHARAN Vs. ZAVED KHAN
August 3, 2017
KALICHARAN Vs. STATE OF MADHYA PRADESH
August 8, 2017
KALICHARAN SON OF GOURISHANKER PATEL Vs. THE STATE OF MADHYA PRADESH
August 8, 2017
KALLOO AND OTHERS Vs. STATE OF MADHYA PRADESH
September 6, 2017
KALLU Vs. THE STATE OF M.P.
December 5, 2017
KALLU @ KAMMOD RAWAT @ KALYAN AND OTHERS Vs. STATE OF M.P.
January 19, 2017
KALLU AND ORS Vs. STATE OF M P
January 19, 2017
KALLU KHAN Vs. SHAHEDA BEE
August 30, 2017
KALLURAM @ KALURAM SINGH ADIVASI Vs. STATE OF MADHYA PRADESH
August 9, 2017
KALPANA PATEL Vs. STATE OF MADHYA PRADESH AND ORS
May 1, 2017
KALPTARU MEDICOSE THRU. NARAYAN PRASAD SAHU Vs. FOOD AND DRUG ADMINISTRATION THRU. ASHOK GOYAL
January 10, 2017
KALU BANJARA AND ANR Vs. STATE OF MADHYA PRADESH
May 4, 2017
KALYAN AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 28, 2017
KALYAN KUSHWAH Vs. STATE OF M.P.
December 21, 2017
KALYAN SINGH Vs. STATE OF MP
April 12, 2017
KAM-AVIDA ENVIRO ENGINEERING PVT LTD Vs. MUNICIPAL CORPORATION, REWA AND OTHERS
July 17, 2017
KAMAL @ TINKU AND OTHERS Vs. KHAN MOHAMMAD MENUDDIN AND OTHERS
April 22, 2017
KAMAL DIGWANI Vs. SMT. ANITA CHOUHAN
September 13, 2017
KAMAL KISHORE Vs. REGIONAL OFFICER
October 6, 2017
KAMAL KUMAR Vs. CENTRAL WAREHOUSING CORPORATION AND OTHERS
December 11, 2017
KAMAL S/O RAMESHCHANDRAJI Vs. STATE OF MADHYA PRADESH AND OTHERS
April 4, 2017
KAMAL SINGH Vs. SAVITRI BAI
January 2, 2017
KAMAL SINGH JAWARIYA Vs. THE STATE OF MADHYA PRADESH
January 4, 2017
KAMALJEET TRIPATHI Vs. STATE OF M.P. AND OTHERS
May 24, 2017
KAMALKANT MANI AND ORS. Vs. STATE OF M.P. AND ANR.
December 12, 2017
KAMLA BAI AND ANOTHER Vs. M P E Z V V COMPANY LTD AND OTHERS
May 12, 2017
KAMLA PRASAD Vs. STATE OF M.P. AND OTHERS
February 3, 2017
KAMLA SHARMA (SMT) Vs. STATE OF M.P.AND OTHERS
October 9, 2017
KAMLADEVI Vs. FOREST DEPARTMENT
January 11, 2017
KAMLESH Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
KAMLESH Vs. SANTOSHI
April 17, 2017
KAMLESH Vs. STATE OF MADHYA PRADESH
June 8, 2017
KAMLESH AND OTHERS Vs. STATE OF MP
May 18, 2017
KAMLESH KUMAR VIJAYVARGIYA Vs. STATE OF M P THROUGH & OTHERS
September 18, 2017
KAMLESH VERMA Vs. STATE OF M P & OTHERS
August 18, 2017
KAMTA PRASAD SHARMA Vs. SPECIAL POLICE ESTABLISHMENT, LOKAYUKTA AND ANR
October 9, 2017
KAMTHEEN SECURITY SERVICES INDORE Vs. STATE OF MADHYA PRADESH AND OTHERS
June 29, 2017
KANCHAN SINGH RAJPUT Vs. STATE OF MADHYA PRADESH AND OTHERS
June 20, 2017
KANHAIYALAL Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION PIPLANI
October 13, 2017
KAPIL AND OTHERS Vs. UNION OF INDIA AND OTHERS
May 18, 2017
KAPIL RAJ PRINZE Vs. STATE OF M.P.
August 21, 2017
KARAN AND OTHERS Vs. STATE OF M.P.
September 15, 2017
KARAN KAPOOR & ORS. Vs. STATE OF M.P. & ANR.
August 3, 2017
KARNI @ RAMKARAN Vs. STATE OF MADHYA PRADESH
May 11, 2017
KARTAR SINGH Vs. STATE OF MADHYA PRADESH
November 14, 2017
KARUN @ RAHMAN Vs. STATE OF MADHYA PRADESH
November 20, 2017
KASHIRAM Vs. THE STATE OF MADHYA PRADESH
November 29, 2017
KASHIRAM (DECEASED) THROUGH LRS DURGASHANKAR AND ANOTHER Vs. STATE OF M P AND OTHERS
April 28, 2017
KASHIRAM @ BABLU AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 14, 2017
KASHIRAM @ TAPPA Vs. STATE OF M.P.
December 21, 2017
KASHIRAM, S/O BUDDH KORKU Vs. STATE OF MADHYA PRADESH
September 6, 2017
KATTU BAI W/O KISHORILAL AHIRWAR Vs. STATE OF M P
November 21, 2017
KAU @ NIRMAL GUJARATI AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
September 6, 2017
KAVITA PANJWANI Vs. ASSTT COMMISSIONER OF INCOME TAX, INDORE AND TWO OTHERS
July 18, 2017
KAVITA TIWARI Vs. MEERA TIWARI
April 3, 2017
KEDAR AND OTHERS Vs. STATE OF M.P.
April 11, 2017
KEDAR SINGH YADAV Vs. STATE OF M.P.
February 10, 2017
KESHAR FILLING STATION Vs. STATE OF MADHYA PRADESH
June 30, 2017
KESHAV RAO Vs. VINOD KUMAR TIWARI
May 25, 2017
KESHAV SINGH TOMAR & ORS. Vs. STATE OF M.P. & ANR.
January 18, 2017
KESHAV UPADHYAY Vs. STATE OF M.P.
April 3, 2017
KESHRAM CHAUDHARY Vs. LOKAYUKTA SPECIAL POLICE ESTABLISHMENT, BHOPAL
September 1, 2017
KESREE BHURIYA Vs. WOMEN AND CHILD
January 9, 2017
KEWAL KUMAR JAGGI AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 30, 2017
KHADAK SINGH @ KHADAK RAM Vs. STATE OF MADHYA PRADESH
December 14, 2017
KHAT KHAT @ SUKHLAL Vs. STATE OF MADHYA PRADESH
October 10, 2017
KHUDAJANVI Vs. ASLAM MOHAMMAD AND OTHERS
April 25, 2017
KHUMAN SINGH Vs. SUPERINTENDENT OF POLLICE, DATIA AND ANOTHER
February 28, 2017
KHUSAL SHING Vs. REVENUE DEPARTMENT
October 4, 2017
KHUSHBU TIWARI Vs. JITENDRA TRIPATHI
November 1, 2017
KHUSHIRAM BHUNIYA Vs. STATE OF MADHYA PRADESH AND
December 21, 2017
KHYALI RAM Vs. STATE OF M P
February 2, 2017
KIRTI SHARMA Vs. DEVESH SHARMA
March 2, 2017
KISHAN GAMBHIR AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
September 4, 2017
KISHAN PILLEY Vs. STATE OF MADHYA PRADESH
April 28, 2017
KISHAN SINGH @ KRISHNAPAL Vs. STATE OF MADHYA PRADESH
November 20, 2017
KISHANLAL Vs. STATE OF M.P.
August 18, 2017
KISHANLAL & ANR Vs. STATE OF M P
August 18, 2017
KISHORE DUA Vs. STATE OF M.P. AND OTHERS
January 9, 2017
KISHORE SINGH Vs. SATISH KUMAR SINGHVI
July 25, 2017
KISHORI BAI (SMT.) AND OTHERS Vs. RAVI @ SANJAY PANDEY AND OTHERS
August 29, 2017
KISHORILAL (DEAD) Vs. GOPAL AND OTHERS
September 12, 2017
KOK SINGH Vs. STATE OF MADHYA PRADESH
May 24, 2017
KOK SINGH Vs. STATE OF M.P.
December 21, 2017
KOMAL CHAND JAIN Vs. M P STATE CIVIL SUPPLIES CORPORATION AND OTHERS
September 12, 2017
KOMAL PRASAD, S/O MITTANLAL & ANOTHER Vs. STATE OF MADHYA PRADESH
December 14, 2017
KOMAL S/O NOKHELAL GOND Vs. STATE OF M P THROUGH P S AMARPATAN DISTRICT CHHINDWARA
June 21, 2017
KOMAL SINGH MALVIYA Vs. THE STATE OF MADHYA PRADESH
August 10, 2017
KONGA S/O FAGU Vs. STATE OF M P
September 4, 2017
KOTAK MAHINDRA BANK LTD THRU CHARU DUTT KHONA Vs. STATE OF MADHYA PRADESH
February 7, 2017
KRIPASHANKAR RAIKWAR Vs. SUBHASHCHAND JAIN
November 7, 2017
KRISHAN KUMAR RAWAT Vs. STATE OF MADHYA PRADESH AND ANOTHER
February 21, 2017
KRISHAN MOHAN AGRAWAL Vs. STATE OF M P
August 24, 2017
KRISHANKANT BHARGAV Vs. BHARAT PETROLEUM & ANOTHER
December 9, 2017
KRISHNA Vs. STATE OF M.P.
January 12, 2017
KRISHNA BAI Vs. GEETA BAI
April 3, 2017
KRISHNA BAI UIKEY Vs. STATE OF MADHYA PRADESH & OTHERS
April 27, 2017
KRISHNA GUPTA Vs. SANTOSH GUPTA
September 11, 2017
KRISHNA KANT RATHOD Vs. UNION OF INDIA
July 18, 2017
KRISHNA KUMAR KESARWANI Vs. THE STATE OF M.P.
December 1, 2017
KRISHNA KUMAR MISHRA Vs. UNION OF INDIA AND OTHERS
May 26, 2017
KRISHNA LAL Vs. STATE OF MADHYA PRADESH
July 25, 2017
KRISHNA PAL MISHRA Vs. STATE OF M.P.
May 25, 2017
KRISHNA SINGH RAGHUVANSHI Vs. UNION OF INDIA AND OTHERS
August 2, 2017
KRISHNANAD & ORS Vs. STATE OF MADHYA PRADESH & OTHERS
October 3, 2017
KU AYUSHI THAKRE & ANOTHER Vs. NEERAJ THAKRE
April 3, 2017
KU SHIVANI DEB Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
May 4, 2017
KU. NEELIMA SARAF Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
KU. SHAKUNTALA GUHA AND OTHERS Vs. JASMIT KAUR NARULA AND OTHERS
February 6, 2017
KUBER Vs. STATE OF M.P.
November 27, 2017
KUBRA BEE (SMT.) Vs. MABOOD KHAN AND OTHERS
April 7, 2017
KULPATI SINGH Vs. STATE OF M P THROUGH POLICE STATION
June 20, 2017
KUMAR SINGH THAKUR, S/O LAKSHMI SINGH THAKUR Vs. STATE OF MADHYA PRADESH THROUGH P S - AMLAI, DISTRICT - SHAHDOL
June 20, 2017
KUMARI SAHARA BEGUM Vs. STATE OF MADHYA PRADESH AND OTHERS
May 11, 2017
KUMER SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 14, 2017
KUNJAN Vs. PHOOLA AND OTHERS
March 21, 2017
KUNWAR BHAN Vs. RATAN LAL SHIVHARE AND OTHERS
October 11, 2017
KUNWARLAL Vs. STATE OF M P
October 25, 2017
KUSHAL SAXENA Vs. STATE OF MADHYA PRADESH
August 21, 2017
KUSUM BAI JAIN GIRLS COLLEGE BHIND Vs. STATE OF M P AND OTHERS
August 24, 2017
KUSUM W/O PURUSHOTTAM Vs. STATE OF MADHYA PRADESH AND ANOTHER
September 4, 2017
L G ELECTRONICS INDIA PVT LTD Vs. STATE OF MADHYA PRADESH
July 7, 2017
L N GUPTA @ LAXMINARAYAN GUPTA Vs. RADHE SINGH AND ANOTHER
May 4, 2017
LACHCHHIRAM AND ANOTHER Vs. IMRATI AND OTHERS
May 23, 2017
LAGANDHARI YADAV Vs. STATE OF MADHYA PRADESH & OTHERS
August 29, 2017
LAJJARAM DHOUBI Vs. STATE OF M.P.
February 15, 2017
LAJJARAM MANGALRAM SHARMA Vs. UNION OF INDIA
October 30, 2017
LAKHAN Vs. STATE OF M.P.
February 6, 2017
LAKHAN AND ANOTHER Vs. STATE OF M P
October 30, 2017
LAKHAN LAL Vs. STATE OF M P
October 9, 2017
LAKHAN PAL Vs. STATE OF MADHYA PRADESH
July 31, 2017
LAKHAN SINGH (SINCE DEAD) THROUGH HIS LRS Vs. SMT. KAMLESH & OTHERS
August 4, 2017
LAKHANLAL Vs. WESTERN COALFIELDS LTD AND OTHERS
December 19, 2017
LAKHANLAL CHAURASIA Vs. SHRI R.N. SUKLA JOINT DIRECTOR
July 19, 2017
LAKHVINDRA KAUR Vs. GURUDWARA PRABANDHAK COMMITEE AND OTHERS
January 23, 2017
LAKKHOO @ LAKHAN SINGH Vs. STATE OF M P
October 5, 2017
LAKSHMINARAYAN Vs. SMT.SUDAMABAI AND OTHERS
September 7, 2017
LALA ALIAS VISHNUPRATAP SINGH Vs. STATE OF MADHYA PRADESH
October 10, 2017
LALIT GUPTA Vs. STATE OF M P
October 24, 2017
LALIT SONALKI Vs. THE STATE OF MADHYA PRADESH
December 1, 2017
LALITA Vs. BABULAL
November 3, 2017
LALLU Vs. STATE OF M P
December 6, 2017
LALLU @ BHOLA Vs. THE STATE OF MADHYA PRADESH
October 31, 2017
LALLU @ LALTA @ LALTA PRASAD @ Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
LALLU AND OTHERS Vs. STATE OF MADHYA PRADESH
May 24, 2017
LALOO ALIAS AJAY GUPTA Vs. STATE OF MADHYA PRADESH
October 31, 2017
LALSINGH Vs. STATE OF MADHYA PRADESH
November 16, 2017
LALTAPRASAD SAKYA Vs. STATE OF MADHYA PRADESH
April 11, 2017
LALU @ VINAY JAIN Vs. STATE OF M.P.
March 17, 2017
LALU S/O MANGU BHEEL Vs. STATE OF M P
June 28, 2017
LALU SIKARWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
March 8, 2017
LARSEN AND TOUBRO CASE EQUIP. PVT. LTD. Vs. RAJESH GOSWAMI
March 9, 2017
LATE SANJAY SAXENA SMRITI BAUDDHIK VIKAS SAMITI Vs. STATE OF M.P.
November 28, 2017
LAVLESH MISHRA AND OTHERS Vs. STATE OF M P AND ANOTHER
March 7, 2017
LAXMAN Vs. UNION OF INDIA
February 3, 2017
LAXMAN (LACHHMAN) Vs. SHYAMU AND OTHERS
May 4, 2017
LAXMAN PRASAD AND ORS Vs. STATE OF M P
August 24, 2017
LAXMAN PRASAD SONI Vs. M P ROAD TRANSPORT CORPORATION
May 16, 2017
LAXMAN S/O DAL SINGH Vs. STATE OF MADHYA PRADESH
October 13, 2017
LAXMANDASS KRISHNANI Vs. MUNICIPAL COUNCIL, GUNA AND ANOTHER
April 4, 2017
LAXMI BAI Vs. ARVIND SINGH
October 12, 2017
LAXMI MEDICAL AGENCY Vs. STATE OF M.P. AND ANOTHER
March 10, 2017
LAXMI NARAYAN Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
LAXMI PRASAD MISHRA Vs. STATE OF M P
December 15, 2017
LAXMI PRASAD PATEL Vs. STATE OF MADHYA PRADESH & OTHERS
June 23, 2017
LAXMI PRASAD PATHAK S/O LATE RAMLALA PATHAK Vs. STATE OF M P AND OTHERS
September 5, 2017
LAXMI THAKUR AND ANR Vs. STATE OF M P
September 1, 2017
LAXMINARAYAN Vs. STATE OF MADHYA PRADESH
June 22, 2017
LAXMINARAYAN VYAS Vs. STATE OF M P
June 29, 2017
LEELA BAI W/O RAMCHANDRA (DECEASED) THROUGH LRS GOVARDHAN AND OTHERS Vs. MANORAMA BAI WD/O CHHOTELAL AND OTHERS
October 10, 2017
LEELABAI THAKUR Vs. RANI DURGAWATI VISHWAVIDYALAYA
December 1, 2017
LEKH RAM Vs. STATE OF MADHYA PRADESH
September 9, 2017
LIMELIGHT INDUSTRIES & ANOTHER Vs. UNION OF INDIA & OTHERS
July 24, 2017
LOK SINGH DURWASA Vs. STATE OF MADHYA PRADESH
October 13, 2017
LOKENDRA SINGH BHADAURIA AND OTHERS Vs. STATE OF MP AND OTHERS
December 13, 2017
LOKESH @ MUKESH S/O GANESHLAL AND ANOTHER Vs. STATE OF M P
July 7, 2017
LOKMANYA TILAK-SEWA AIM PARMARTHIK NYAS Vs. STATE OF M P & OTHERS
May 11, 2017
M P ELECTRICITY BOARD, NOW - M P POORVA KSHETRA VI Vs. CHANDRABOSH TRIPATHI
September 25, 2017
M P P K V V COMPANY LIMITED & ANOTHER Vs. SMITA MOGHE W/O LATE UDAY MOGHE
December 12, 2017
M P PUBLIC SERVICE COMMISSION Vs. ASHISH KUMAR JAIN
May 19, 2017
M P PUBLIC SERVICE COMMISSION Vs. HIRENDRA KUMAR SAHU
August 30, 2017
M P ROAD TRANSPORT CORPORATION & OTHERS Vs. SOHANLAL GUPTA
August 21, 2017
M. P. STATE ELECTRICITY BOAED Vs. M/S MODERN PLAST
November 16, 2017
M.P. BEEJ AVAM FARM VIKAS NIGAM Vs. DEPUTY LABOUR COMMISSIONER/APPELLATE AUTHORITY
May 12, 2017
M.P. ELECTRICITY BOARD Vs. GUNESHWAR KRISHAN MANUJA
April 18, 2017
M.P. KHADI TATHA GRAMODHYOG BOARD Vs. SMT. NBASREEN KHAN
November 8, 2017
M.P. ROAD TRANSPORT CORPORATION Vs. SOHANLAL GUPTA
August 21, 2017
M/S ASHOK DAL AND OIL MILLS Vs. UNION OF INDIA
April 19, 2017
M/S DASUMAL AND SONS THROUGH Vs. UNION OF INDIA
October 30, 2017
M/S DINESH AGARWAL & ASSOCIATES Vs. PAWAN KUMAR JAIN AND OTHERS
August 10, 2017
M/S HUSSAIN ENTERPRISES Vs. STATE OF M.P. AND OTHERS
December 6, 2017
M/S JAYRAM PHARMACEAUTICALS PVT. LTD. Vs. STATE OF MADHYA PRADESH
July 20, 2017
M/S LACHHMANDAS AND COMPANY Vs. UNION OF INDIA
October 30, 2017
M/S RAJESH STONE VYAVSAYIK FIRM Vs. MAGNUM STEEL PVT.LTD. AND ANOTHER
August 23, 2017
M/S SATPUDA INFRACON PRIVATE LIMITED Vs. SATPURA INFRACON PRIVATE LIMITED
August 24, 2017
M/S SRAJAL THRU. SAURABH SHARMA Vs. PUBLIC SERVICE MANAGEMENT DEPARTMENT
August 10, 2017
M/S SUNIL HI-TECH ENGINEERS LTD. Vs. NIC CONSTRUCTION (INDIA) PVT. LTD.
March 17, 2017
M/S SUPER PHARMA PRODUCTS Vs. STATE OF MADHYA PRADESH
March 31, 2017
M/S TELE WORLD MARKETING Vs. JOINT COMMISSIONER (DRUGS), AND ORS.
November 27, 2017
M/S VEDANSH TRADERS Vs. STATE OF M.P. & ORS.
May 17, 2017
M/S ZENITH DRUGS PVT. LTD Vs. STATE OF MADHYA PRADESH
March 16, 2017
M/S. AWASTHI BROTHERS CONSTRUCTION COMPANY Vs. STATE OF M.P. AND OTHERS
December 18, 2017
M/S. BANCO CONSTRUCTION PVT. LTD. Vs. THE STATE OF M.P. AND OTHERS
December 19, 2017
M/S. BANSAL AND COMPANY GWALIOR Vs. THE STATE OF M.P. AND OTHERS
December 19, 2017
M/S. BASERA CONSTRUCTIONS, INDORE Vs. DENA BANK, INDORE
August 2, 2017
M/S. IDEA CELLULAR LTD. Vs. THE ASSTT. COMMISSIONER OF COMMERCIAL TAX
January 3, 2017
M/S. PATEL MOTORS (INDORE) PVT. LTD Vs. DEPARTMENT OF COMMERCIAL TAXES
January 23, 2017
M/S. PATEL MOTORS (INDORE) PVT. LTD. THROUGH ARVIND BHAI PATEL Vs. STATE OF MADHYA PRADESH
January 23, 2017
M/S. TRISHUL CONSTRUCTION Vs. STATE OF M.P.
February 16, 2017
M/S. VASUDEV KISHANDAS Vs. STATE OF M.P.
March 9, 2017
M/S. VERMA SERVICE STATION Vs. BHARAT PETROLEUM CORPORATION LTD. AND ANOTHER
December 12, 2017
M/S. VISHWAS ENTERPRISES AND OTHERS Vs. THE ADDITIONAL DISTRICT MAGISTRATE AND OTHERS
December 4, 2017
M/S. VRAJLAL MANILAL & COMPANY Vs. THE STATE OF MADHYA PRADESH & ORS.
January 18, 2017
M/SRVM INFRATECH PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH
July 26, 2017
MAA CHAMUNDA ENTERPRISES Vs. STATE OF M.P. AND ANOTHER
June 28, 2017
MADAN MOHAN BEHAR Vs. STATE OF M.P.
May 2, 2017
MADAN SINGH Vs. JILA SAHKARI KRISHI AVAM GRAMIN BANK
January 20, 2017
MADAN SINGH RAJPUT Vs. STATE OF M P & OTHERS
June 20, 2017
MADANLAL Vs. STATE OF M P
February 9, 2017
MADANLAL S/O KHUBCHAND Vs. STATE OF M P
September 26, 2017
MADHAV BHATELE S/O VASUDEO BHATELE Vs. RAKESH VERMA S/O SURYAPAL VERMA
June 30, 2017
MADHAV GOGIA Vs. K. FATIMA KHURSHEED
January 18, 2017
MADHAV SINGH Vs. STATE OF M.P.
July 21, 2017
MADHAVDAS MAHAVIDHYALAYA KRISHI Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
MADHO SINGH BUNDELA Vs. THE STATE OF MADHYA PRADESH
October 27, 2017
MADHUKAR SELODKAR Vs. STATE OF M.P.
November 15, 2017
MADHURI KOGNOLKAR Vs. STATE OF M P AND OTHERS
June 20, 2017
MADHUSHREE MISHRA Vs. STATE OF MADHYA PRADESH
December 5, 2017
MADHUSUDAN AGRAWAL Vs. STATE OF MADHYA PRADESH
July 28, 2017
MADHVI D/O RAGHUVIR SHAKYA Vs. THE STATE OF M.P. AND OTHERS
January 3, 2017
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 12, 2017
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
March 27, 2017
MADHYA PRADESH AUDYOGIK KENDRA VIKAS NIGAM LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 13, 2017
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN COMPANY LTD. Vs. COMMISSIONER
June 27, 2017
MADHYA PRADESH MADHYA KSHETRA VIDYUT VITRAN COMPANY LTD Vs. DEEPENDRA BHATE @ DEEPENDRA GHATE
July 25, 2017
MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN COMPANY LTD Vs. SERCO BPO PVT. LTD.
December 18, 2017
MADHYA PRADESH RAJYA VAN VIKAS NIGAM LTD Vs. COMMISSIONER OF INCOME TAX
January 19, 2017
MADHYA PRADESH STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION Vs. R.D. SAHU
May 17, 2017
MADHYA PRADESH STATE PUBLIC SERVICE COMMISSION Vs. ROMA SONKAR & ANR
February 8, 2017
MADHYAM EDUCATION SOCIAL WELFARE SOCIETY Vs. UNION OF INDIA
August 31, 2017
MADHYANCHAL GRAMIN BANK AND OTHERS Vs. NEERAJ KUMAR BARMAN AND OTHERS
July 10, 2017
MAHADEV PRASAD Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
MAHADEV REAL ESTATE Vs. STATE OF M P & OTHERS
August 31, 2017
MAHARAJ SINGH Vs. STATE OF M.P.
December 21, 2017
MAHARAJDEEN Vs. PRESIDENT RAMKRISHAN ASHRAM AND 3 ORS
June 20, 2017
MAHARANA PRATAP COLLEGE OF DENTISTRY & RESEARCH CENTRE Vs. STATE OF M.P. & OTHERS
November 7, 2017
MAHARANA PRATAP COLLEGE OF DENTISTRY AND RESEARCH CENTRE Vs. THE UNION OF INDIA AND OTHERS
November 9, 2017
MAHAVIR TRUST INDORE Vs. THE REGISTRAR, PUBLIC TRUST INDORE AND ANOTHER
February 16, 2017
MAHENDRA Vs. STATE OF M.P. AND ANOTHER
February 13, 2017
MAHENDRA Vs. SUNITA
May 18, 2017
MAHENDRA & ANOTHER Vs. STATE OF MADHYA PRADESH
August 16, 2017
MAHENDRA KHATIK Vs. RAJEEV DHANAWAT
July 13, 2017
MAHENDRA KUMAR SETHI Vs. EMPLOYEES PROVIDENT FUND
April 3, 2017
MAHENDRA SINGH Vs. STATE OF M.P.
January 10, 2017
MAHENDRA SINGH AND ANOTHER Vs. KHILAN SINGH AND ANOTHER
June 28, 2017
MAHESH Vs. STATE OF M.P.
December 6, 2017
MAHESH CHANDRA GUPTA AND OTHERS Vs. CHANDAN LAL & OTHERS
June 20, 2017
MAHESH CHAUDHARY Vs. STATE OF MADHYA PRADESH
January 20, 2017
MAHESH GARG S/O LATE RAM KUWAR GARG Vs. STATE OF M P AND THREE OTHERS
May 4, 2017
MAHESH GOUR Vs. STATE OF M P
October 6, 2017
MAHESH KUMAR PRAJAPATI Vs. ZONAL MANAGER
April 27, 2017
MAHESH PAWAR (KODLE) Vs. THE STATE OF MADHYA PRADESH
December 14, 2017
MAHESH SEN Vs. GOPALDAS SHARMA
October 30, 2017
MAHESH SONI Vs. STATE OF M.P.
July 13, 2017
MAHESHWARI PRAGATI MANDAL Vs. STATE OF M.P. AND OTHERS
February 15, 2017
MAHILA KESAR BAI (DELETED) & ORS Vs. STATE OF M P
December 12, 2017
MAHIMA RAJPOOT Vs. VIKRAM SINGH YADAV
November 22, 2017
MAHINDRA TWO WHEELERS & ANR Vs. SEC STATE OF M P & ANR
July 28, 2017
MAHINDRA TWO WHEELERS AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
August 29, 2017
MAHIPALSINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
August 3, 2017
MAJENDRA NARJARIYA Vs. SEVIYO JOSAF
September 13, 2017
MAKHANLAL Vs. BALARAM AND OTHERS
December 8, 2017
MALKHAN SINGH Vs. SUB-DIVISIONAL OFFICER AND OTHERS
May 11, 2017
MALKHAN SINGH AND ORS Vs. STATE OF M P
June 5, 2017
MALKIT SINGH Vs. DALVEER SINGH
November 10, 2017
MALTI DEVI Vs. AJIT KUMAR JAIN
July 27, 2017
MAMTA PATHAK Vs. STATE OF M P & OTHERS
February 9, 2017
MAMTA RANI MISHRA Vs. MUNICIPAL CORPORATION AND ANOTHER
July 20, 2017
MAMTA SHARMA Vs. STATE OF M P AND OTHERS
May 4, 2017
MAN SINGH JATAV AND OTHERS Vs. SATISH AND ANOTHER
September 26, 2017
MAN SINGH S/O HARLAL Vs. STATE OF MADHYA PRADESH
November 30, 2017
MANA Vs. RAMNARAYAN AND OTHERS
July 13, 2017
MANA @ ASHOK AND OTHERS Vs. BUDABAI AND OTHERS
December 14, 2017
MANAGING DIRECTOR Vs. STATE OF M P
February 20, 2017
MANAGING DIRECTOR MP ROAD TRANSPORT CORPN. Vs. RAJYA PARIVAHAN KARAMCHARI MAHASANGH
March 9, 2017
MANAKLAL GIRIYA & ANOTHER Vs. STATE OF M P & ANOTHER
July 20, 2017
MANDEEP SINGH @ ACHINT DANG Vs. STATE OF MADHYA PRADESH
July 5, 2017
MANENDRA PRASAD (SINCE DEAD) THROUGH HIS LRS SMT. RASHMI MISHRA AND ANOTHER Vs. THE LAND ACQUISITION OFFICER AND OTHERS
February 2, 2017
MANGAL BHUMIA Vs. STATE OF M P
June 30, 2017
MANGAL SINGH Vs. STATE OF MADHYA PRADESH
August 31, 2017
MANGAL SINGH Vs. STATE OF M.P.
December 13, 2017
MANGAL SINGH @ MANGLU Vs. STATE OF M P
October 3, 2017
MANGALIYA Vs. STATE OF M.P.
March 9, 2017
MANGILAL Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
MANGILAL S/O KISHANJI BANJARA Vs. STATE OF M P THROUGH POLICE STATION NARAYANGARH, DISTRICT MANDSAUR
June 28, 2017
MANGILAL S/O RADHUJI BHEEL Vs. STATE OF MADHYA PRADESH
September 15, 2017
MANGLADASI(KU.) Vs. RISHI AJAYDAS
January 9, 2017
MANIRAM @ MANIYA Vs. STATE OF M P
November 2, 2017
MANISH GANDHI Vs. STATE OF MADHYA PRADESH
December 21, 2017
MANISH KUMAR CHOUKSAY Vs. STATE OF MADHYA PRADESH
May 1, 2017
MANISH KUMAR THAKUR Vs. STATE OF M P & OTHERS
October 11, 2017
MANISH MEHTA & ORS Vs. SURESH CHAWLA
November 13, 2017
MANISH SINGH Vs. THE STATE OF MADHYA PRADESH
August 22, 2017
MANISH TEEGAL Vs. STATE OF MADHYA PRADESH THR
July 25, 2017
MANISH TEEGAL & ORS Vs. STATE OF M P & ANR
June 20, 2017
MANISH VERMA Vs. STATE OF M.P.
August 10, 2017
MANJOOR AHMAD Vs. STATE OF M. P.
April 13, 2017
MANJOOR AHMED Vs. ABDUL KARIM KHAN
November 29, 2017
MANJRI CHOUDHARY Vs. UNION OF INDIA
August 11, 2017
MANKAR @ MANIRAM Vs. STATE OF MADHYA PRADESH
June 22, 2017
MANMOAHN SINGH GULATI S/O PRITHIPAL SINGH GULATI AND ANOTHER Vs. GULJARI TRIVEDI S/O GANGASAGAR TRIVEDI
October 3, 2017
MANMOHAN DEYLIYA S/O OMPRAKASH AND OTHERS Vs. STATE OF M P AND OTHERS
June 28, 2017
MANNALA Vs. BRAJWASI GAUR SANADHYA BRAHMAN SAMAJ
February 1, 2017
MANNU RAJE TRUST Vs. MOHAMMAD AZAD
January 31, 2017
MANNULAL JAGANNATHDAS TRUST HOSPITAL DIXITPURA JABALPUR Vs. DEVENDRA DHAR BARGAIYAN
July 26, 2017
MANOHAR Vs. STATE OF M.P.
June 27, 2017
MANOHAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
September 27, 2017
MANOHAR VISHWAKARMA Vs. THE STATE OF MADHYA PRADESH
February 6, 2017
MANOJ Vs. THE STATE OF M.P.
December 19, 2017
MANOJ AGRAWAL Vs. SMT. GEETA SINGHAL
May 1, 2017
MANOJ AHIRWAR S/O SURRA AHIRWAR Vs. STATE OF M P
February 17, 2017
MANOJ GOVIL Vs. RAM NARESH RATHORE
August 28, 2017
MANOJ KHARE Vs. STATION HOUSE OFFICER OF POLICE STATION KOTWALI AND ANOTHER
May 2, 2017
MANOJ KUMAR Vs. THE STATE OF MADHYA PRADESH
December 15, 2017
MANOJ KUMAR AGRAWAL Vs. NEPA LTD. NEPANAGAR
June 19, 2017
MANOJ KUMAR DWIVEDI Vs. STATE OF MADHYA PRADESH
January 9, 2017
MANOJ KUMAR JAIN Vs. STATE OF MP
October 24, 2017
MANOJ KUMAR SHRIVASTAVA Vs. STATE OF MADHYA PRADESH
January 3, 2017
MANOJ KUMAR SINGH Vs. STATE OF MADHYA PRADESH
November 3, 2017
MANOJ PILLAI Vs. SMT. PRASITA MANOJ PILLAI
March 17, 2017
MANOJ YADAV AND ANOTHER Vs. ARBITRATOR CUM DIVISIONAL COMMISSIONER (REVENUE ) & 2 OTHERS
May 12, 2017
MANORAMA GUPTA Vs. SHEELA GUPTA (RANJANA SHAH) Q)
September 27, 2017
MANORAMA SOLANKI Vs. INDORE DEVELOPMENT AUTHORITY AND OTHERS
December 13, 2017
MANORMA AGARWAL (SMT.) Vs. RAMKUMAR GUPTA
October 25, 2017
MANSINGH RAWAT Vs. STATE OF MP
December 6, 2017
MANTOSH VAIDYA Vs. STATE OF MADHYA PRADESH
December 5, 2017
MARBIN GEORGE Vs. STATE OF M P
June 1, 2017
MARU BAI W/O NANA SITOLE Vs. STATE OF MADHYA PRADESH AND OTHERS
March 9, 2017
MATA PRASAD AND OTHERS Vs. STATE OF MADHYA PRADESH
May 22, 2017
MATAPRASAD @ SHAILENDRA Vs. SAPNA @ NUTAN AND ANOTHER
January 27, 2017
MATIRAM @ MATI RATRE Vs. STATE OF MADHYA PRADESH
April 24, 2017
MATSUDYOG SAHAKARI SANSTHA MARYADIT BAROD Vs. STATE OF MADHYA PRADESH AND SIX OTHERS
April 6, 2017
MATSYA UDYOG SAHAKARI SANSTHA MARYADIT Vs. STATE OF M.P. AND OTHERS
October 25, 2017
MAVESH Vs. STATE OF MP
January 20, 2017
MAYANKASAKET Vs. STATE OF M.P. AND OTHERS
February 14, 2017
MAZID KHAN Vs. MUNICIPAL COUNCIL, GOHAD
May 9, 2017
MEENA RAJPOOT (KU.) Vs. STATE OF M.P. AND OTHERS
June 22, 2017
MEENA TYAGI Vs. STATE OF MP AND ORS
June 20, 2017
MEENU @ SACHIN JAIN Vs. STATE OF M.P.
September 27, 2017
MEERA SONKAR Vs. STATE OF MADHYA PRADESH
April 7, 2017
MEGHRAJ BETALA S/O LATE GHASIMAL BETALA Vs. NEERAN MEHTA S/O LATE NIRMAL CHAND MEHTA
August 21, 2017
MEHESHWAR TYAGI @ VIKKI Vs. SMT. MANU @ MONIKA
January 10, 2017
MEHMOOD Vs. STATE OF M.P.
May 3, 2017
MEHTAB KHAN Vs. STATE OF MADHYA PRADESH
November 25, 2017
MEHTAB SINGH Vs. STATE OF MADHYA PRADESH
September 5, 2017
MEKU PRASAD @ RAM NIWAS Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
METALMAN INDUSTRIES LTD THRU RAJIV LOCHAN SONI Vs. INDORE ROLLING MILLS PVT LTD
December 4, 2017
MEWALAL Vs. STATE OF M.P.
April 12, 2017
MIHILAL, S/O VISHRAM SINGH GOND Vs. STATE OF MADHYA PRADESH
September 6, 2017
MILAN SINGH Vs. STATE OF MADHYA PRADESH
October 7, 2017
MINTU DUBEY. Vs. UNION OF INDIA
January 3, 2017
MIRIYA Vs. STATE OF M.P.
October 28, 2017
MITHILESH KUMAR SHUKLA Vs. STATE OF M P AND OTHERS
July 20, 2017
MITHILESH KUMAR SINGH Vs. STATE OF M P AND ANOTHERS
March 30, 2017
MITHLESH (SMT.) Vs. GAURAV AND OTHERS
May 15, 2017
MITHLESH SHARMA Vs. STATE OF MADHYA PRADESH
August 24, 2017
MKS ENGINEERING CO. PVT. LTD. Vs. UNION OF INDIAN & OTHERS
August 10, 2017
MODERN GLASS INDUSTRIES Vs. ARYA FILAMENTS PRIVATE LIMITED
July 7, 2017
MODERN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA & 5 OTHERS
September 5, 2017
MODERN INSTITUTE OF PHARMACEUTICAL SCIENCES Vs. UNION OF INDIA AND OTHERS
July 20, 2017
MODSINGH AND OTHERS Vs. STATE OF M.P.
October 30, 2017
MOHAMMAD ABBAS Vs. THE STATE OF MADHYA PRADESH
January 20, 2017
MOHAMMAD ARIF SHAIKH Vs. MADHYA PRADESH PASCHIM KSHETRA VIDYUT VITRAN CO. LTD. THROUGH MANAGING DIRECTOR
February 1, 2017
MOHAMMAD NAYAN CHOUDHARY Vs. STATE OF M.P.
February 6, 2017
MOHAMMAD WASEEM Vs. THE STATE OF MADHYA PRADESH AND OTHERS
September 20, 2017
MOHAMMAD YUSUF, S/O MOHAMMAD SIDDIQUE Vs. STATE OF MADHYA PRADESH
July 19, 2017
MOHAMMED HUSSAIN Vs. MURTUZA
November 15, 2017
MOHAN Vs. KAMAL
August 3, 2017
MOHAN Vs. STATE OF M P
October 9, 2017
MOHAN AND OTHERS Vs. STATE OF MADHYA PRADESH,
November 27, 2017
MOHAN PILLAI Vs. M.P. HOUSING BOARD AND OTHERS
December 8, 2017
MOHAN S/O NANIYA BHIL Vs. STATE OF MADHYA PRADESH
April 28, 2017
MOHAN SHIVHARE Vs. STATE OF M P
April 25, 2017
MOHAN SINGH Vs. STATE OF M.P.
April 3, 2017
MOHAN SINGH Vs. MANOHAR SINGH
November 2, 2017
MOHAN SINGH THAKUR Vs. STATE OF M P THROUGH SPE LOKAYUKT, REWA
August 30, 2017
MOHANLAL Vs. ARUN KUMAR AND ANOTHER
September 5, 2017
MOHANLAL CHANDRAVANSHI Vs. STATE OF M P & OTHERS
May 17, 2017
MOHANLAL YADAV S/O BUCHUNI YADAV Vs. STATE OF MADHYA PRADESH THROUGH P S JAYSINGH NAGAR
September 22, 2017
MOHD ASAD KHAN Vs. COLLECTOR, DISTT BARWANI AND ORS
August 1, 2017
MOHD ASHFAQ & ANR Vs. STATE OF M P
June 28, 2017
MOHD JAHIN Vs. NIBBAJI
February 3, 2017
MOHD KALIM Vs. STATE OF MADHYA PRADESH & ORS
July 26, 2017
MOHD MUKHTAR KHAN Vs. STATE OF M P & OTHERS
August 31, 2017
MOHD SHAMEEM KHAN AND OTHERS Vs. STATE OF M P AND OTHERS
June 20, 2017
MOHD SHIRAJ JAVED Vs. STATE OF M P AND ANOTHER
May 11, 2017
MOHD YUNUS MUNSHI Vs. PUBLIC IN GENERAL
August 18, 2017
MOHD. AFROZ Vs. STATE OF MADHYA PRADESH
November 14, 2017
MOHD. ARIF S/O MOHD. FAZIL Vs. M.P. HOUSING & INFRASTRUCTURE DEVELOPMENT BOARD AND ORS.
February 20, 2017
MOHD. HAROON Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
MOHD. ILIYAS Vs. STATE OF MP
November 2, 2017
MOHD. SHAKEEL Vs. HUSNA BANO AND OTHERS
January 31, 2017
MOHIT SHARMA Vs. STATE OF M P AND ANOTHER
September 14, 2017
MONTAGE ENTERPRISES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 21, 2017
MONU @ MOHAN SWAROOP Vs. STATE OF M.P.
February 3, 2017
MOTILAL AND ANOTHER Vs. STATE OF M P
October 23, 2017
MOTILAL TIWARI Vs. THE STATE OF M.P. AND OTHERS
December 14, 2017
MOTIRAM AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
December 20, 2017
MOUJIS AND OTHERS Vs. STATE OF M P
October 11, 2017
MRS. MUNNI JAIN Vs. THE STATE OF MADHYA PRADESH
January 6, 2017
MRS. PRIYANKA GUJARKAR SHRIVASTAVA Vs. REGISTRAR GENERAL
March 2, 2017
MS. MOHANLAL AND SONS THROUGH Vs. UNION OF INDIA
November 1, 2017
MST. SHYAM SINGH Vs. STATE OF MADHYA PRADESH
February 8, 2017
MUBEEN KHAN & ANR Vs. SHAREEF BEG
April 13, 2017
MUDRIKA PRASAD TIWARI Vs. S K JHA
February 1, 2017
MUKESH Vs. STATE OF M.P.
January 18, 2017
MUKESH Vs. STATE OF MADHYA PRADESH
July 13, 2017
MUKESH MAINA AND OTHERS Vs. STATE OF M.P.
February 10, 2017
MUKESH @ CHHAYARE YADAV Vs. THE STATE OF MADHYA PRADESH THR
December 1, 2017
MUKESH AND OTHERS Vs. DHARAM SINGH AND OTHERS
April 11, 2017
MUKESH INDORIYA (DR.) Vs. STATE OF M.P.
April 3, 2017
MUKESH KUMAR GUPTA Vs. STATE OF M P & ORS
April 17, 2017
MUKESH KUMAR JAIN Vs. UNION OF INDIA
August 17, 2017
MUKESH PURI GOSWAMI Vs. THE STATE OF MADHYA PRADESH
July 17, 2017
MUKESH RATHORE Vs. STATE OF M P & OTHERS
May 2, 2017
MUKESH SHARMA Vs. STATE OF MP
December 6, 2017
MUKESH SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
December 1, 2017
MUKESH TIKARIYA Vs. PRIYANKA @ GARIMA AND ANOTHER
January 31, 2017
MUKUL MATHUR Vs. THE STATE OF MADHYA PRADESH
August 18, 2017
MUKUND Vs. SMT. SUKLAKSHANA BOKARE AND OTHERS
May 15, 2017
MULAYAM SINGH Vs. LAXMAN & OTHERS
May 11, 2017
MULLU @ MULCHAND MEHRA Vs. THE STATE OF MADHYA PRADESH
February 6, 2017
MUNAWAR JAHAN Vs. SCHOOL EDUCATION DEPARTMENT
June 20, 2017
MUNAWWAR ALI & OTHERS Vs. UNION OF INDIA
November 13, 2017
MUNE GOSWAMI Vs. STATE OF M P
February 9, 2017
MUNESH KUSHWAH AND OTHERS Vs. STATE OF M.P. AND ANOTHER
May 4, 2017
MUNI KUMAR RAZDAN Vs. TRIMURTI CHARITABLE PUBLIC TRUST AND OTHERS
May 9, 2017
MUNICIPAL CORPORATION Vs. PRESIDING OFFICER
May 15, 2017
MUNICIPAL CORPORATION, JABALPUR Vs. MANOJ PATEL
January 31, 2017
MUNICIPAL CORPORATION, JABALPUR Vs. PRESIDING OFFICER, LABOUR COURT, JABALPUR & ANOTHER
October 10, 2017
MUNICIPAL CORPORATION, JABALPUR & ANOTHER Vs. STATE OF MADHYA PRADESH & ANOTHER
June 27, 2017
MUNICIPAL COUNCIL, UMARIA Vs. BRAHMA KUMARI LAXMI BEHAN ADHYATMIK G.G.G.R.Y. SEVA KENDRA, UMARIA
May 11, 2017
MUNISH SI9NGH SIKARWAR Vs. THE STATE OF MADHYA PRADESH
January 20, 2017
MUNIYABAI (SMT.) AND ANOTHER Vs. MADANLAL AND OTHERS
July 20, 2017
MUNNA @ KANIRAM & ANOTHER Vs. STATE OF MADHYA PRADESH
October 24, 2017
MUNNA @ RAJKUMAR @ PANJABIYA Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
MUNNA ALIAS MULLA S/O RAKKHU AHIRWAR Vs. STATE OF M P POLICE STATION NOHTA
July 6, 2017
MUNNA BASOR Vs. STATE OF M.P.
January 13, 2017
MUNNA KHATIK AND ANOTHER Vs. STATE OF MADHYA PRADESH
May 4, 2017
MUNNA SINGH LODHI Vs. THE STATE OF MADHYA PRADESH
November 29, 2017
MUNNA SONI Vs. STATE OF M P
September 9, 2017
MUNNALAL Vs. STATE OF M P
August 31, 2017
MUNNALAL Vs. STATE OF M.P.
July 12, 2017
MUNNALAL AND ANOTHER Vs. STATE OF MADHYA PRADESH
October 11, 2017
MUNNALAL JAISWAL Vs. STATE OF MADHYA PRADESH
July 14, 2017
MUNNALAL S/O JAGANNATH BARWA Vs. STATE OF M P
July 18, 2017
MUNNILAL Vs. STATE OF M.P.
January 17, 2017
MUNSHILAL, S/O JABAR SINGH Vs. STATE OF MADHYA PRADESH
November 2, 2017
MURARILAL TYAGI Vs. STATE OF M.P.
June 27, 2017
MURLIDHAR @ RAMESH CHANDRA Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
MUSTABA AHMED @ HAPPY Vs. SMT. MAKSOODA MIRZA
November 23, 2017
N K SHARMA AND ANOTHER Vs. UNION OF INDIA AND OTHERS
June 21, 2017
N M SHRIVASTAVA Vs. CENTRAL BUREAU OF INVESTIGATION
December 14, 2017
NAFIS KHAN & ORS Vs. STATE OF M P & ANR
May 2, 2017
NAG BHUSAN PANDEY Vs. STATE OF MP & ANOTHER
August 24, 2017
NAGAL GARMENT INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX
April 3, 2017
NAGAR PALIKA PARISHAD Vs. STATE OF M.P
January 11, 2017
NAGAR PARISHAD SAIKHEDA DISTT. NARSINGHPUR Vs. JANPAD PANCHAYAT SAIKHEDA
January 24, 2017
NAGENDRA Vs. STATE OF M.P.
May 4, 2017
NAGRIK UPBHOKTA MARGDARSHAK MANCH Vs. STATE OF M.P.
May 5, 2017
NAINSUKH Vs. RAMESH KUMAR
May 23, 2017
NAND KISHORE CHOUKSE Vs. BALRAM CHOUKSE
February 21, 2017
NAND KISHORE CHOUKSE Vs. SMT. RAMSUTI BAI CHOUKSE AND OTHERS
December 6, 2017
NANDAU Vs. RAJAN @ RAJENDRA KUMAR
March 7, 2017
NANDKISHORE S/O AMRITRAM MALI Vs. STATE OF M P
July 7, 2017
NANDU Vs. THE STATE OF MADHYA PRADESH
October 26, 2017
NANDU @ NANDLAL S/O PRABHU BANJARA & 2 OTHERS Vs. STATE OF MADHYA PRADESH
December 13, 2017
NANNULAL AND OTHERS Vs. STATE OF MADHYA PRADESH
December 28, 2017
NANURAM DHANGAR Vs. STATE OF MADHYA PRADESH
April 13, 2017
NARAYAN Vs. THE STATE OF M.P.
November 6, 2017
NARAYAN CHAND OSWAL Vs. THE STATE OF MADHYA PRADESH
January 13, 2017
NARAYAN CHOUKSEY Vs. DIVISIONAL COMMISSIONER
August 3, 2017
NARAYAN DAS GOUR & ANR Vs. THE MUNICIPAL CORPORATION
October 26, 2017
NARAYAN DAS JAISWAL Vs. PRINCIPAL SECRETARY THE STATE OF M.P.
July 13, 2017
NARAYAN GHOSHI AND OTHERS Vs. STATE OF M P
May 11, 2017
NARAYAN PRASAD MAITHIL Vs. THE STATE OF MADHYA PRADESH
October 31, 2017
NARAYAN SINGH Vs. STATE OF M P
October 13, 2017
NARAYAN SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 20, 2017
NARAYAN SINGH AND OTHERS Vs. STATE OF M P & ANOTHER
April 19, 2017
NARAYANI BAI & OTHERS Vs. ARJUN SINGH
June 5, 2017
NARAYANLAL RAJAK Vs. STATE OF MP & ANOTHER
February 15, 2017
NARBADA PRASAD, S/O HARILAL & 2 OTHERS Vs. STATE OF MADHYA PRADESH
December 14, 2017
NARENDRA JAIN Vs. STATE OF MADHYA PRADESH
August 18, 2017
NARENDRA PANDEY Vs. STATE OF M.P.
February 20, 2017
NARENDRA SHARMA Vs. STATE OF M.P. AND ANR.
December 12, 2017
NARENDRA SINGH Vs. STATE OF M P
February 16, 2017
NARENDRA SINGH Vs. SMT. GURMEL KAUR
November 7, 2017
NARENDRA SINGH Vs. ASHOK VERMA
November 7, 2017
NARENDRA SINGH RANA Vs. SHRINIVAS SHARMA
June 19, 2017
NARENDRA VIRVANI Vs. MANOJ AGRAWAL
September 14, 2017
NARESH GYANWANI Vs. UNION OF INDIA
November 20, 2017
NARESH JATAV Vs. STATE OF M P AND OTHERS
July 6, 2017
NARESH KUMAR TIWARI Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
August 23, 2017
NARESH S/O DURGA PRASAD DIXIT AND OTHERS Vs. RAVISHANKAR GUPTA S/O SWAMIDEEN GUPTA AND OTHERS
December 13, 2017
NARINDER SINGH POONIA Vs. DEVI AHILYA UNIVERSITY & ANR
August 22, 2017
NAROTTAM SOMANI, CHIEF MANAGING DIRECTOR & GUARANTOR, M/S. MIDEX GLOBAL PVT. LTD AND OTHERS Vs. STATE BANK OF INDIA AND OTHERS
December 18, 2017
NARSU @ NARSRAM PATEL Vs. STATE OF MADHYA PRADESH
December 11, 2017
NARU @ MOHAN Vs. THE STATE OF MADHYA PRADESH AND ANOTHER
December 15, 2017
NASEEM KHAN AND ANOTHER Vs. STATE OF M P AND ANOTHER
July 7, 2017
NASEEM KHAN AND OTHERS Vs. STATE OF M P AND OTHERS
August 23, 2017
NASIR KHAN S/O MOHAMMAD ISHAQ BABU Vs. STATE OF MADHYA PRADESH & OTHERS
September 20, 2017
NASREEN KHATOON Vs. SANTOSH THAKUR D.C. MALIK & OTHERS
March 6, 2017
NASROO Vs. LAXMAN SINGH
October 30, 2017
NATHU & ORS Vs. STATE OF M.P.
December 5, 2017
NATIONAL INSRANCE COMPANY LTD. Vs. SMT. VIMLA AND OTHERS
March 30, 2017
NATIONAL INSURANCE CO LTD Vs. HARCHAND AND OTHERS
May 12, 2017
NATIONAL INSURANCE CO LTD Vs. DHANIRAM PRAJAPATI & ANR
November 14, 2017
NATIONAL INSURANCE CO LTD , GWALIOR Vs. PARWATI BAI AND OTHERS
May 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. MUNNA LAL
February 28, 2017
NATIONAL INSURANCE CO. LTD. Vs. MASTER AAKASH CHAURASIYA
July 20, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. NISHA @ BHURI
November 10, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SMT. RADHA DEVI & ORS.
September 26, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. AJUDHYA BAI
June 22, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. RAVI
June 29, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. MUKANDI
March 24, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. JINENDRA SHARAN JAIN AND OTHERS
October 12, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. BANWARILAL AND OTHERS
October 12, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. MALTI DEVI AND OTHERS
September 21, 2017
NATTHU @ NARENDRA SINGH Vs. STATE OF MADHYA PRADESH
May 8, 2017
NAVAL SINGH Vs. STATE OF M.P.
January 3, 2017
NAVAL SINGH YADAV Vs. STATE OF M.P. AND OTHERS
June 20, 2017
NAVBHARAT BUILDICON PVT LTD Vs. STATE OF M P AND OTHERS
June 20, 2017
NAVNEET LADKE Vs. STATE OF MADHYA PRADESH
February 21, 2017
NAWAB & ANOTHER Vs. STATE OF MADHYA PRADESH
December 15, 2017
NEELAM CHADAR Vs. STATE OF MADHYA PRADESH
November 3, 2017
NEELESH AGNIHOTRI Vs. STATE OF MADHYA PRADESH
November 17, 2017
NEELIMA Vs. DHIRAJ SINGH
December 13, 2017
NEELKANTH @ MUNNU Vs. STATE OF M P
June 21, 2017
NEELKANTH SHANKAR GAVAI Vs. DIVISIONAL FOREST OFFICER AND OTHERS
August 30, 2017
NEENA V PATEL & ANR Vs. JYOTSNABEN P PATEL & ORS
May 16, 2017
NEENA V PATEL AND ANOTHER Vs. STATE OF MADHYA PRADESH
June 20, 2017
NEERAJ MAHOR Vs. STATE OF MP
January 31, 2017
NEERAJ MANDLOI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 25, 2017
NEERAJ SHRIVAS Vs. POONAM SHRIVAS
November 24, 2017
NEETA PUROHIT Vs. STATE OF M.P. AND OTHERS
December 18, 2017
NEHRU YUVA KENDRA SANGATHAN AND ANR Vs. VIKAS GANGWAL
August 31, 2017
NEK RAM SINGH Vs. CENTRAL MADHYA PRADESH GRAMIN BANK & OTHERS
May 12, 2017
NETRAM @ HARIDAS SHILPKAR Vs. THE STATE OF MADHYA PRADESH
November 9, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. GAURAV SHRIVAS AND OTHERS
July 7, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. KALABAI
July 20, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. KIRAN & OTHERS
June 28, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. CHANDA
July 5, 2017
NIHARIKA TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
July 4, 2017
NIHARIKA TIWARI Vs. STATE OF MADHYA PRADESH AND OTHERS
July 13, 2017
NIHORBA ALIAS AHMED KHAN, S/O JALIL KHAN MUSALMAN Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION ATRAILA
October 3, 2017
NILESH LILLHARE Vs. THE STATE OF MADHYA PRADESH
January 11, 2017
NILOFER KHAN & ANOTHER Vs. MUNICIPAL CORPORATION & OTHERS
November 2, 2017
NIRANJAN DAWAR Vs. SMT.RANJANA BAGHEL
January 23, 2017
NIRANJAN SINGH Vs. BAIJNATH SINGH AND OTHERS
May 5, 2017
NIRBHA & OTHERS Vs. STATE OF MADHYA PRADESH
October 27, 2017
NIRMAL Vs. MAHADHAN PHOSPHATE PVT. LTD.
February 14, 2017
NIRMAL CONSTRUCTIONS Vs. STATE OF MADHYA PRADESH
September 6, 2017
NIRMALJEET SINGH NARULA ALIAS NIRMAL BABA Vs. SURINDER
August 16, 2017
NITIN BHAND Vs. C B I AND OTHERS
August 31, 2017
NITIN PALIWAL AND OTHERS Vs. STATE OF M P AND OTHERS
September 12, 2017
NITIN PATHAK Vs. STATE OF M P & OTHERS
September 4, 2017
NITIN SHARMA Vs. STATE OF M P
November 21, 2017
NITIN SHIVHARE Vs. SMT. ANJALI SHIVHARE & ANR.
December 7, 2017
NITIN SINGH Vs. STATE OF M P
November 15, 2017
NITIN SINGHAL Vs. PURUSHOTTAM CHUGH & ANOTHER
December 20, 2017
NITIN SIRBHAIYA Vs. DIVYA BADHWANI
July 20, 2017
NITIRAJ @ BADDA LODHI Vs. PRAHLAD
September 1, 2017
NIVRATTI MALI AND OTHERS Vs. STATE OF M P
October 10, 2017
NIZAM SHAH & OTHERS Vs. STATE OF M P & ANOTHER
April 3, 2017
NOKHELAL Vs. STATE OF M P
May 1, 2017
NOOR ALI, S/O LATE NIZAMAT ALI Vs. STATE OF MADHYA PRADESH
December 11, 2017
NOOR MOHAMMAD KHAN Vs. STATE OF M P AND OTHERS
July 4, 2017
NORTHERN COAL FIELDS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 23, 2017
NURUDDIN Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
O.P.SHARMA Vs. M.P. STATE AGRICULTURE MARKETING
November 6, 2017
OM CHARITABLE CHIKITSA SAMITI Vs. STATE OF M. P. AND ANOTHER
November 9, 2017
OM CONSTRUCTION Vs. STATE OF MADHYA PRADESH
August 9, 2017
OM PRAKASH SHARMA (DR.) AND OTHERS Vs. STATE OF M.P.
April 20, 2017
OMKAR LAL Vs. SMT. VIDYA BAI AND OTHERS
January 20, 2017
OMKAR LAL Vs. STATE OF MADHYA PRADESH
March 10, 2017
OMKAR MAHULE Vs. STATE OF MADHYA PRADESH
January 10, 2017
OMPRAKASH GUPTA Vs. STATE OF MP AND ANOTHER
October 24, 2017
OMPRAKASH KUKREJA Vs. STATE OF M.P. AND OTHERS.
March 22, 2017
OMPRAKASH KUKREJA & ANR Vs. STATE OF M P
April 24, 2017
OMPRAKASH VAISHYA Vs. SHRI RAM DEVLOPERS AND OTHERS
May 3, 2017
ONKAR ALIAS FAKKAD SINGH Vs. STATE OF M P
October 31, 2017
ONKARLAL S/O CHUNNILAL KULAMI & OTHERS Vs. RAMESHWAR S/O ONKARLAL KULAMI (DECEASED)
May 19, 2017
ORIENTAL INSURANCE CO LTD Vs. ASHA DEVI POTDAR AND ORS
May 8, 2017
ORIENTAL INSURANCE CO. LTD. Vs. ASHA DEVI POTDAR
May 18, 2017
ORIENTAL INSURANCE CO. LTD. Vs. NARESH KUMAR
August 21, 2017
ORIENTAL INSURANCE COMPANY Vs. SUBHANI BAI & ANR
May 16, 2017
ORIENTAL INSURANCE COMPANY Vs. GUDDI ALIAS RAJABETI & OTHERS
September 27, 2017
ORIENTAL INSURANCE COMPANY Vs. ROMA
November 20, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. MONIKA
March 31, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. SHYAMA DEVI SAHU
October 23, 2017
P.C. SNEHAL CONSTRUCTION COMPANY Vs. MUNICIPAL CORPORATION, RATLAM
January 18, 2017
P.K. HAJELA Vs. MADDHYA PRADESH MADHYA KSHETRA VIDYUT VITARAN CO. LTD. & OTHERS
August 17, 2017
P.V. SREENIVASAIAH Vs. STATE OF M.P.
April 4, 2017
PADAM SINGH Vs. STATE OF M P
June 23, 2017
PADAM SINGH AND ANOTHER Vs. RAMESH CHANDRA SHARMA
May 22, 2017
PADAMNATH & OTHERS Vs. STATE OF MADHYA PRADESH
November 27, 2017
PAJAN SINGH Vs. STATE OF M P
February 21, 2017
PAMMI NATH (SMT) Vs. SCHOOL EDUCATION DEPARTMENT
November 15, 2017
PAMMY ALIAS PARMAL Vs. STATE OF MP
December 13, 2017
PANCHAM SINGH & ORS Vs. STATE OF M P
October 10, 2017
PANDIT GAURI SHANKAR GRAH NIRMAN SAHAKARI SANSTHA Vs. GWALIOR DEVELOPMENT AUTHORITY
July 19, 2017
PANDIT GAURI SHANKAR GRAH NIRMAN SAHAKARI SANSTHA MYDT., GWALIOR Vs. GWALIOR DEVELOPMENT AUTHORITY AND OTHERS
July 19, 2017
PANDIT RAMGOPAL SHARMA Vs. COMMISSIONER INDORE, NAGAR PAL & ORS
October 11, 2017
PANGU SINGH Vs. STATE OF MADHYA PRADESH
June 12, 2017
PANKAJ GUPTA Vs. STATE OF M.P. AND OTHERS
February 3, 2017
PANKAJ GUPTA S/O D K GUPTA Vs. STATE OF MADHYA PRADESH & FIVE OTHERS
July 7, 2017
PANKAJ KUMAR RAI Vs. STATE OF MADHYA PRADESH & OTHERS
October 12, 2017
PANKAJ SINGH @ SONU SINGH Vs. STATE OF M.P. AND OTHERS
August 29, 2017
PANKAJ VERMA Vs. PADMA @ PAYAL VERMA & ANR
August 29, 2017
PANNI BAI Vs. PREMA DEHARIYA
November 27, 2017
PAPPI @ SUNIL S/O CHAMPALAL PANWAR Vs. STATE OF MADHYA PRADESH
May 9, 2017
PAPPOO Vs. STATE OF MADHYA PRADESH
October 5, 2017
PAPPU @ DEEPCHAND Vs. STATE OF MADHYA PRADESH, THROUGH P S DIGORA
October 11, 2017
PAPPU ALIAS AMAR SINGH & ANOTHER Vs. STATE OF M P
December 13, 2017
PAPPU ALIAS CHANDRA PRAKASH Vs. STATE OF MADHYA PRADESH
May 23, 2017
PAPPU ALIAS SURENDRA S/O SITARAM RAI Vs. STATE OF M P
July 6, 2017
PAPPU AND OTHERS Vs. STATE OF MADHYA PRADESH
January 25, 2017
PAPPU SINGH, S/O NATTHU SINGH Vs. STATE OF MADHYA PRADESH
November 21, 2017
PARAMJEET SINGH Vs. THE STATE OF MADHYA PRADESH
February 8, 2017
PARLE AGRO PRIVATE LTD Vs. MADHYA PRADESH POLLUTION CONTROL BOARD (M P P C B ), THROUGH N K VERMA (SCIENTIST)
April 11, 2017
PARMANAND Vs. SMT. DAMINI AND OTHERS
May 16, 2017
PARMANAND Vs. DAMINI V MAHADIK AND ORS
May 16, 2017
PARSADDU S/O SARIYA YADAV Vs. STATE OF MADHYA PRADESH
September 5, 2017
PARSI ZOROASTRIAN ANJUMAN AND OTHERS Vs. MRS. PERVIN RUMI JEHANGIR AND OTHERS
December 6, 2017
PARTIES NAME 1 PRAKASH CHANDRA Vs. STATE OF MADHYA PRADESH
November 30, 2017
PARTIES NAME BRIJNATH SINGH Vs. JAWAHAR LAL NEHRU KRISHI VISHVIDYALAYA & OTHERS
August 3, 2017
PARTIES NAME GOOHA AND OTHERS Vs. UMA DEVI AND OTHERS
November 9, 2017
PARVATI BAI (SMT.) @ SMT. PARVATI SINGH Vs. STATE OF M.P. AND OTHERS
July 3, 2017
PARVEJ Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
PATHANIYA S/O BADIYA BAARELA Vs. STATE OF MADHYA PRADESH
April 28, 2017
PATWARIYA S/O BHIHARINATH KALBELIYA Vs. STATE OF M P
October 13, 2017
PAWAN ARORA Vs. MAHENDRA GUPTA AND ORS
March 22, 2017
PAWAN ARORA AND ORS Vs. SOM PRAKASH CHANNANA AND ORS
May 2, 2017
PAWAN GUPTA Vs. STATE OF M P
June 5, 2017
PAWAN KUMAR SARASWAT AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
December 11, 2017
PAWAN RAIKWAR Vs. STATE OF MADHYA PRADESH
October 7, 2017
PAYAL PRAVEEN SAMUEL Vs. STATE OF MADHYA PRADESH AND ANOTHER
July 25, 2017
PEETHA Vs. STATE OF MADHYA PRADESH
July 3, 2017
PERNOD RICARD INDIA (P) LTD Vs. STATE OF M.P.
July 31, 2017
PHOOL CHAND KOL Vs. THE STATE OF MADHYA PRADESH THR
December 6, 2017
PHOOL SINGH Vs. STATE OF M.P.
September 22, 2017
PHOOL SINGH Vs. STATE OF MP AND ANOTHER
August 1, 2017
PHOOLSINGH Vs. STATE OF M.P.
May 16, 2017
PHOOLSINGH S/O GYANCHAND Vs. STATE OF MADHYA PRADESH
November 14, 2017
PINTOO @ MUKESH S/O BHAIRAM Vs. STATE OF M P
May 25, 2017
PINTU @ INDRAPAL SINGH Vs. STATE OF MADHYA PRADESH
December 14, 2017
PINTU @ VIRENDRA SINGH Vs. STATE OF M.P.
August 31, 2017
PINTU ALIAS VINOD SINGH Vs. STATE OF M P
December 1, 2017
PITARSA @ PEETAMLAL Vs. STATE OF MADHYA PRADESH
September 5, 2017
PIYUSH JAIN Vs. MADHYA PRADESH FINANCIAL CORPORATION AND OTHERS
September 7, 2017
POOJA (SMT.) Vs. TARUN
October 6, 2017
POOJA @ SUMAN SHRIVASTAVA AND OTHERS Vs. SANJAY SHRIVASTAVA
September 13, 2017
POOJAN TRADING COMPANY Vs. BETUL OILS AND FLOORS LTD
June 19, 2017
POONAM PANADIYA Vs. STATE OF MP
November 22, 2017
POONAM PATTAIYA Vs. BOARD OF SECONDARY EDUCATION
February 28, 2017
POORANLAL PRAJAPATI Vs. STATE OF M P AND OTHERS
June 23, 2017
POORANLAL S/O BHAGAN NEWARE Vs. STATE OF MADHYA PRADESH
June 20, 2017
POORNENDRA PRAKASH SHUKLA & OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
July 20, 2017
POORVA GOYAL Vs. STATE OF M.P.
January 2, 2017
PR COMMISSIONER OF INCOME TAX-2 Vs. R K GUPTA CONTRACTORS & ENGINEERS PVT LTD
January 11, 2017
PRABAL DOGRA Vs. SUPERINTENDENT OF POLICE, GWALIOR
November 30, 2017
PRABEEN KUMAR PANDAY Vs. STATE OF M.P.
February 23, 2017
PRABHAKAR SINGYA Vs. NATTHU KHAN
May 4, 2017
PRABHANSHU TIWARI Vs. DIRECTOR GENERAL AND OTHERS
March 22, 2017
PRABHATCHAND SAMAIYA Vs. SMT. RAJENDRA KOUR
August 3, 2017
PRABHHAT TRANSPORT CO. Vs. STATE OF M.P. AND OTHERS
November 10, 2017
PRABHUDAYAL @ PRABHUDAYAL Vs. DECD BHAGCHAND THRU LRS PUSHPABAI
September 20, 2017
PRABHULA Vs. MOHOMMAD VASHEER KHAN AND OTHERS
January 10, 2017
PRABHULAL AND ANOTHER Vs. STATE OF M.P.
July 7, 2017
PRADEEP AND OTHERS Vs. STATE OF MADHYA PRADESH
August 24, 2017
PRADEEP JADHAV Vs. ANIL GADKAR AND OTHERS
March 9, 2017
PRADEEP JAIN Vs. STATE OF MADHYA PRADESH
July 17, 2017
PRADEEP KUMAR AGRAWAL Vs. STATE OF M P AND OTHERS
August 31, 2017
PRADEEP KUMAR SARASWAT Vs. THE STATE OF MADHYA PRADESH
August 17, 2017
PRADEEP, S/O SHANKERLAL DHOBI Vs. STATE OF MADHYA PRADESH
October 30, 2017
PRADHUMAN VERMA Vs. THE STATE OF MADHYA PRADESH
February 22, 2017
PRAFUL CHANDRA NAIK Vs. THE STATE OF MADHYA PRADESH AND ORS.
May 23, 2017
PRAFULLA KUMAR MAHESHWARI Vs. AUTHORIZED OFFICER & CHIEF MANAGER AND OTHERS
November 22, 2017
PRAHLAD Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
PRAKASH Vs. STATE OF MADHYA PRADESH
October 4, 2017
PRAKASH Vs. SHAILA
February 8, 2017
PRAKASH CHAND JAIN & OTHERS Vs. SUMAT CHAND JAIN & OTHERS
September 5, 2017
PRAKASH CHANDRA Vs. STATE OF MADHYA PRADESH
November 30, 2017
PRAKASH SINGH YADAV Vs. STATE OF M.P. AND ANOTHER
January 10, 2017
PRAKASHCHANDRA AND FIVE OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
September 11, 2017
PRAKSH DABUR Vs. RANJIT RAJAURIYA
July 13, 2017
PRAMOD @ BHURA Vs. THE STATE OF MADHYA PRADESH
July 27, 2017
PRAMOD BARSINGHE Vs. STATE OF MADHYA PRADESH
August 31, 2017
PRAMOD JUMAR JAIN Vs. SECRETARY UNION OF INDIA AND 4 ORS
March 30, 2017
PRAMOD KHOLIYA Vs. DEVI AHILYA UNIVERSITY
January 20, 2017
PRAMOD KUMAR AGRAWAL Vs. STATE OF M P AND OTHERS
August 2, 2017
PRAMOD KUMAR DWIVEDI Vs. STATE OF M.P. & OTHERS.
April 6, 2017
PRAMOD KUMAR ZOPEY Vs. SMT. SMITA ZOPEY
August 17, 2017
PRAMOD RAJAK Vs. STATE OF MP
August 24, 2017
PRAMOD RAJPOOT Vs. STATE OF MP.
August 29, 2017
PRANSHU AGRAWAL Vs. STATE OF MADHYA PRADESH
November 10, 2017
PRASANNA KUMAR AND ANOTHER Vs. STATE OF M P
December 7, 2017
PRASHANT JAISWAL Vs. STATE OF MADHYA PARDESH
December 13, 2017
PRASHANT MISHRA AND ANR. Vs. RAJENDRA MISHRA AND ORS.
December 6, 2017
PRASHANT PATHAK Vs. STATE OF MADHYA PRADESH
September 7, 2017
PRASHANT SHARMA Vs. STATE OF M.P
February 6, 2017
PRASHANT SHRIVAS Vs. SMT. NISHA SHRIVAS AND ANOTHER
March 10, 2017
PRATAP Vs. STATE OF MP
September 25, 2017
PRATAP NARAYAN YADAV Vs. THE STATE OF MADHYA PRADESH
February 1, 2017
PRATAP SINGH Vs. STATE OF MADHYA PRADESH
July 7, 2017
PRATAP SINGH PATERIYA Vs. STATE OF M P & ANR
April 6, 2017
PRATHMIK KIRSHI SAKH SAHAKARI SANSTHA MARYADIT Vs. STATE OF M P & ANR
June 19, 2017
PRATHVI RAJ SINGH AND OTHERS Vs. KRISHAN GOPAL
January 4, 2017
PRATIBHA(SMT.) Vs. DHARMENDRA RAJE
May 22, 2017
PRATIK MOHAPATRA Vs. STATE OF MADHYA PRADESH
August 1, 2017
PRAVEEN KUMAR DUTTA Vs. M P OJHA & ORS
June 1, 2017
PRAVEEN TANDYA Vs. PALLAVI SINGH
March 28, 2017
PREETAM Vs. STATE OF M.P.
February 6, 2017
PREETI GOYAL Vs. JANAK SINGH YADAV AND ORS
July 20, 2017
PREETI SINGHAI & ANR Vs. STATE OF M P & ANR
August 28, 2017
PREM BHUWAN SINGH Vs. STATE OF M P
October 10, 2017
PREM CHAND CHATURVEDI Vs. STATE OF M.P.
January 12, 2017
PREM NARAYAN SHARMA Vs. KAMAL KISHORE SHARMA
December 1, 2017
PREM PRAKASH BANSAL Vs. STATE OF M.P.
December 7, 2017
PREM SINGH Vs. STATE OF M.P.
March 7, 2017
PREMLATA KUSHWAH Vs. STATE OF MADHYA PRADESH AND ANOTHER
August 23, 2017
PREMNARAYAN AND ORS Vs. CHIRONJIBAI
June 30, 2017
PREMNATH VERMA Vs. VEENA DRAVID
April 25, 2017
PREMWATI GOHIYA Vs. STATE OF MADHYA PRADESH & OTHERS
October 3, 2017
PRESIDENT/CHAIRMAN, CENTRAL MADHYA PRADESH GRAMIN BANK Vs. ABHA GOYAL
March 7, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) Vs. RATLAM WIRES PVT LTD
October 24, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. VINOD KUMAR SHUKLA CONSTRUCTIONS PVT LTD
January 2, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-I, INDORE Vs. KAILASH RIJHWANI
October 4, 2017
PRINCIPAL COMMISSIONER, CUSTOMS & CENTRAL EXCISE, INDORE Vs. MARAL OVERSEAS LIMITED
December 21, 2017
PRINCIPAL COMMR. OF CUS., C. EX. AND S.T. Vs. M.S.S. FOODS PROCESSORS
July 24, 2017
PRINCIPAL ORDINANCE FACTORY Vs. C.R. NATHAN
April 11, 2017
PRINCIPAL, MAHARSHI VIDYA MAN., SAGAR Vs. LABOUR COURT UNDER I.D. ACT, SAGAR
January 12, 2017
PRITMA JOSHI AND ANOTHER Vs. BARKATULLAH VISHWAVIDYALAYA
March 23, 2017
PRIYANKA AGRAWAL Vs. GAURAV BANSAL
July 21, 2017
PROFESSIONAL EXAMINATION BOARD Vs. CHIEF COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX & OTHERS
February 6, 2017
PROJECT OFFICER, I.C.D.S. Vs. MOHANLAL KUMHAR
October 11, 2017
PT. NAVEEN JOSHI Vs. UNION OF INDIA
August 3, 2017
PUBLIC WORKS DEPARTMENT Vs. GANPAT
November 1, 2017
PUKHRAJ BAI THR LRS GYANCHAND Vs. DEVILAL
August 30, 2017
PUNIT TIWARI Vs. STATE OF MADHYA PRADESH
August 16, 2017
PUNJAB STORES Vs. BRANCH MANAGER AXIS BANK LTD
May 5, 2017
PURANCHAND Vs. KISHANLAL
February 27, 2017
PURNIMA SONAKPURIYA (SMT.) Vs. STATE OF M.P.
September 5, 2017
PUROSHOTTAM ALIAS PARMOO ALIAS Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
PURSHOTTAM DAS AGARWAL Vs. SHYAMLATA BINDAL
February 13, 2017
PURSHOTTAM RAJAK Vs. DAYARAM RAJAK
January 3, 2017
PURSHOTTAM SHARMA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
July 21, 2017
PURUSHOTTAM AND ANOTHER Vs. STATE OF M.P. AND OTHERS
September 22, 2017
PURUSHOTTAM DAS Vs. SHYAMLATA BINDAL
June 5, 2017
PURUSHOTTAM MISHRA & OTHERS Vs. STATE OF M P
April 7, 2017
PURUSHOTTAMDAS GUPTA Vs. SHIRISH DESHMUKH AND OTHERS
May 19, 2017
PUSHPA DEVI Vs. SHASHIKANT AND ORS
July 20, 2017
PUSHPA SHUKLA Vs. STATE OF MADHYA PRADESH AND OTHERS
December 8, 2017
PUSHPALATA KAVRETI Vs. STATE OF M P AND OTHERS
July 20, 2017
PUSHPENDRA SINGH Vs. STATE OF M P
October 5, 2017
PUSHPENDRA SINGH TEKAM (GAUND) Vs. THE STATE OF M.P. & OTHERS
August 3, 2017
PUSHPLATA SAVITA (SMT.) Vs. MAHESH @ YOGENDRA
October 11, 2017
PUSPRAJ SINGH BAGHEL Vs. THE STATE OF MADHYA PRADESH
November 9, 2017
PYARU BAI Vs. STATE OF M.P.
January 9, 2017
QAMAR AHMAD QURESHI Vs. ABDUL WAJID KHAN (RAJA)
July 19, 2017
R C PATEL Vs. COLLECTOR & OTHERS
July 10, 2017
R K DWIVEDI Vs. STATE OF MADHYA PRADESH
September 11, 2017
R K SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 31, 2017
R N MISHRA Vs. STATE OF MP & OTHERS
April 4, 2017
R P GUPTA Vs. SOUTH EASTERN COALFIELDS LTD & OTHERS
June 20, 2017
R.D.TIWARI Vs. JIWAJI UNIVERSITY GWALIOR
February 9, 2017
R.K. JAIN (DR.) Vs. STATE OF M.P.
May 3, 2017
R.K. SHUKLA AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
December 13, 2017
R.K. TRADERS Vs. HONG KONG BANK
July 24, 2017
R.N.SHRIVASTAVA Vs. UNION OF INDIA
November 15, 2017
R.S. COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2017
RABBU ALIAS RAVINDRA SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
May 24, 2017
RABIYA BANO Vs. RASHID KHAN & ANR
August 31, 2017
RACHNA KUSHWAHA Vs. STATE OF M P & OTHERS
August 3, 2017
RADHA BAI & ORS Vs. ATTAR SINGH & ORS
May 12, 2017
RADHA KRISHNA Vs. GAYATRI PARIHAR
June 1, 2017
RADHA VALLABH SHARMA AND ANOTHER Vs. ARUN KUMAR SHARMA & OTHERS
August 24, 2017
RADHESHYAM AND ORS. Vs. MODERN INFRA & REAL ESTATE PVT. LTD. AND ORS.
December 6, 2017
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October 5, 2017
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October 26, 2017
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March 22, 2017
RADHEY SHYAM DHAKAD Vs. JAIVARDHAN SINGH
September 12, 2017
RADHEYSHYAM Vs. RAMA BAI
December 6, 2017
RADHU VIRALE Vs. ENERGY DEPARTMENT
October 26, 2017
RADU Vs. JHITRA
January 17, 2017
RAEES UL HASAN Vs. SHUJAAT ALI
December 20, 2017
RAFEEQUE KHA Vs. STATE OF M.P.
February 15, 2017
RAFIQ ALI Vs. STATE OF MADHYA PRADESH
April 4, 2017
RAGHAV SINGH CHOUHAN Vs. STATE OF M P & ORS
December 5, 2017
RAGHAVENDRA @ BALLU GUPTA S/O LAXMAN PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
December 5, 2017
RAGHU Vs. STATE OF MP
February 7, 2017
RAGHU Vs. BHAGWANDAS
September 12, 2017
RAGHUBIR SINGH MEENA Vs. STATE OF MADHYA PRADESH
October 10, 2017
RAGHUNATH SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
November 30, 2017
RAGHURAJ SINGH TOMAR Vs. STATE OF MADHYA PRADESH
June 19, 2017
RAGHUVARDAYAL KURMI Vs. STATE OF M P & ANOTHER
June 5, 2017
RAGHUVEER SINGH Vs. STATE OF M.P.
August 29, 2017
RAGHVENDRA SINGH YADAV Vs. UNION OF INDIA & OTHERS
September 13, 2017
RAGINI Vs. STATE OF MADHYA PRADESH, THROUGH P S CHANDAMETA
June 22, 2017
RAHEES KHAN AND ORS Vs. HAMIDA BI
September 21, 2017
RAHISH KHAN Vs. STATE OF M.P.
February 3, 2017
RAHUL MAHESHWARI Vs. STATE OF AND OTHERS
February 3, 2017
RAHUL CONSTRUCTION (INDIA) PVT.LTD. Vs. UNION OF INDIA
July 19, 2017
RAHUL JAIN Vs. STATE OF M.P.
December 15, 2017
RAHUL JAIN AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 3, 2017
RAHUL MATHUR Vs. STATE OF M.P.
January 4, 2017
RAJ BAHORAN KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
RAJ BHAN KUSHWAHA Vs. STATE OF M P & OTHERS
April 26, 2017
RAJ KUMAR Vs. STATE OF M P
February 2, 2017
RAJ KUMAR Vs. STATE OF MADHYA PRADESH
July 19, 2017
RAJ KUMAR JAIN Vs. STATE OF MADHYA PRADESH AND OTHERS
December 1, 2017
RAJ KUMAR JAIN Vs. STATE OF MADHYA PRADESH AND TWO OTHERS
August 31, 2017
RAJ KUMAR S/O DEVI PRASAD LADHIA Vs. STATE OF M P THROUGH POLICE STATION
June 20, 2017
RAJ KUMARI NIGAM Vs. STATE OF M P & OTHERS
June 20, 2017
RAJ SINGH Vs. STATE OF M.P. AND ANOTHER
May 12, 2017
RAJA @ RAJKUMAR & OTHERS Vs. STATE OF M P & ANOTHER
June 19, 2017
RAJA ALIAS SUMIT & OTHERS Vs. STATE OF MP
August 29, 2017
RAJA RAGHVENDRA SINGH RAJAWAT Vs. KUMARI PALAK RAJAWAT AND ANOTHER
February 6, 2017
RAJARAM Vs. PRADEEP KUMAR & OTHERS
March 7, 2017
RAJDEV SHARMA AND OTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
December 20, 2017
RAJDHANI TANSPORT COMPANY Vs. M/S. MANJEET COLLECTION
November 3, 2017
RAJE @ RAJESH DHOBI Vs. STATE OF M P
February 23, 2017
RAJEEV SACHDEVA AND ORS. Vs. FULLERTON INDIA CREDIT CO. LTD. AND ORS.
December 14, 2017
RAJENDRA Vs. STATE OF MADHYA PRADESH
November 27, 2017
RAJENDRA BANDIL @ RAJU BANDIL Vs. STATE OF M.P.
April 6, 2017
RAJENDRA BHAWSAR Vs. STATE OF M P AND OTHERS
September 13, 2017
RAJENDRA GIRI GOSWAMI Vs. STATE OF M.P. AND OTHERS
October 4, 2017
RAJENDRA KUMAR AHIR Vs. STATE OF MADHYA PRADESH
February 6, 2017
RAJENDRA KUMAR GARG Vs. STATE OF M P & ANOTHER
October 3, 2017
RAJENDRA KUMAR S/O BANSHIDHARJI GARG Vs. RAMGOPAL S/O LAXMANJI AND 8 OTHERS
August 2, 2017
RAJENDRA LODHI Vs. STATE OF MADHYA PRADESH
July 31, 2017
RAJENDRA PRASAD Vs. GOVERNMENT OF M P AND OTHERS
April 26, 2017
RAJENDRA PRASAD Vs. HITENDRA KUMAR JAIN
March 16, 2017
RAJENDRA PRASAD AGRAWAL Vs. THE STATE OF MADHYA PRADESH
November 1, 2017
RAJENDRA PRASAD SINGH Vs. STATE OF MADHYA PRADESH
August 22, 2017
RAJENDRA PRASAD VAIS Vs. STATE OF M P & OTHERS
January 24, 2017
RAJENDRA SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
June 12, 2017
RAJENDRA SINGH Vs. THE STATE OF M.P.
August 10, 2017
RAJENDRA SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
February 15, 2017
RAJENDRA SINGH YADAV Vs. STATE OF M.P.
February 7, 2017
RAJENDRA SINGH, S/O SHRI KUNWARLAL BAGHEL Vs. RAJENDRA SINGH
November 9, 2017
RAJENDRA VIRANI Vs. STATE OF MADHYA PRADESH
February 15, 2017
RAJESH KHATIK Vs. SPECIAL POLICE ESTABLISHMENT LOKAYUKT
January 19, 2017
RAJESH KUMAR Vs. STATE OF MADHYA PRADESH
September 21, 2017
RAJESH KUMAR & ORS Vs. THE STATE OF M.P
November 7, 2017
RAJESH KUMAR AND TWO OTHERS Vs. STATE OF MADHYA PRADESH
September 22, 2017
RAJESH KUMAR DUBEY AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
July 25, 2017
RAJESH KUMAR GOYAL Vs. M.P HIGH COURT
August 16, 2017
RAJESH MISHRA Vs. RAMVILAS & ORS
December 8, 2017
RAJESH PANDEY Vs. SUMAN MISHRA
December 20, 2017
RAJESH SINGH PARIHAR Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
RAJESH SINGH TOMAR Vs. SMT.SANTOSH TOMAR
October 26, 2017
RAJESH SINGHAL Vs. STATE OF M P AND OTHERS
September 13, 2017
RAJIV DHAM Vs. ANIL KUMAR GARG
February 1, 2017
RAJJAN Vs. STATE OF M P
November 18, 2017
RAJJAN & ORS Vs. STATE OF M P
August 17, 2017
RAJJU @ RAJEDNRA Vs. STATE OF M P
August 18, 2017
RAJKUMAR ALIAS PAPPU AND ANOTHER Vs. STATE OF MADHYA PRADESH
March 2, 2017
RAJKUMAR AND ANOTHER Vs. STATE OF MP
May 5, 2017
RAJKUMAR JAIN AND OTHERS Vs. STATE OF M.P.
October 25, 2017
RAJKUMAR JAISWAL Vs. STATE OF M.P.
May 2, 2017
RAJKUMAR SINGH Vs. PUSHPENDAR SINGH & ORS.
January 3, 2017
RAJKUMAR TIWARI & ANOTHER Vs. VISHESH GADPALE & OTHERS
December 14, 2017
RAJKUMAR YADAV Vs. STATE OF MADHYA PRADESH AND OTHERS
September 27, 2017
RAJNI LITORIYA Vs. STATE OF M.P. AND ANR.
December 18, 2017
RAJPAL AND ORS Vs. STATE OF M P
February 16, 2017
RAJPAL AND OTHERS Vs. STATE OF M.P.
February 13, 2017
RAJPUT ROAD LINES & ANOTHER Vs. DEVENDRA KUMAR PRANAMI
February 1, 2017
RAJU Vs. STATE OF M P
June 19, 2017
RAJU @ NAGENDRA SINGH CHAUHAN & ANR Vs. STATE OF M P & ANR
November 24, 2017
RAJU @ RAJENDRA Vs. STATE OF M P
February 23, 2017
RAJU @ RAJENDRA Vs. STATE OF M. P.
November 3, 2017
RAJU @ RAJKISHORE @ R.K. SINGH Vs. STATE OF M.P.
December 21, 2017
RAJU ALIAS PHODAN Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
RAJU BARMAN Vs. STATE OF MADHYA PRADESH
September 6, 2017
RAJU GANESH KAMLE Vs. STATE OF MADHYA PRADESH & OTHERS
October 12, 2017
RAJU KACHER Vs. THE STATE OF MADHYA PRADESH
December 20, 2017
RAJU KHAN S/O HABIBUR REHMAAN Vs. STATE OF MADHYA PRADESH
December 19, 2017
RAJU S/O BADRI PRASAD PANDIT Vs. STATE OF M.P.
November 6, 2017
RAJU SHARMA @ RAJENDRA Vs. STATE OF M.P.
February 3, 2017
RAJU SINGH AHIRWAR Vs. STATE OF M.P.
August 3, 2017
RAJVEER SINGH Vs. BABULAL AND OTHERS
February 10, 2017
RAJVINDER SINGH Vs. STATE OF M.P.
August 28, 2017
RAKESH Vs. ANURAG AND OTHERS
August 23, 2017
RAKESH Vs. STATE OF MADHYA PRADESH
August 16, 2017
RAKESH Vs. STATE OF MADHYA PRADESH
October 4, 2017
RAKESH @ BHURA RAJAK Vs. THE STATE OF MADHYA PRADESH
November 2, 2017
RAKESH AND OTHERS Vs. STATE OF M.P.
March 7, 2017
RAKESH BAGRI Vs. THE STATE OF MADHYA PRADESH
December 26, 2017
RAKESH BEHAL Vs. UNION OF INDIA
August 9, 2017
RAKESH GOND Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
March 28, 2017
RAKESH GUPTA Vs. STATE OF MADHYA PRADESH
June 21, 2017
RAKESH KUMAR Vs. STATE OF MADHYA PRADESH
September 7, 2017
RAKESH KUMAR Vs. JAI PRAKASH DUBEY
May 2, 2017
RAKESH KUMAR DUBEY Vs. SHRI PANKAJ AGRAWAL
August 18, 2017
RAKESH KUMAR MISHRA. Vs. THE STATE OF M.P. & OTHERS
August 10, 2017
RAKESH SAHU Vs. SMT.MAMTA SAHU
May 1, 2017
RAKESH SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
December 14, 2017
RAKESH SINGH RATHORE Vs. STATE OF MADHYA PRADESH
September 26, 2017
RAKHI GUPTA Vs. NITIN KUMAR GUPTA
December 18, 2017
RAM BABU JATAV Vs. STATE OF MADHYA PRADESH
May 19, 2017
RAM BAHADUR & OTHERS Vs. STATE OF M P
December 21, 2017
RAM BAHOR LONIYA AND FOUR OTHERS Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION
October 13, 2017
RAM BAHORE TIWARI Vs. STATE OF M P & OTHERS
June 23, 2017
RAM BARAN Vs. STATE OF M.P.
January 12, 2017
RAM BEHARI MISHRA (DR.) (DEAD) AND OTHERS Vs. STATE OF M.P. AND OTHERS
May 11, 2017
RAM DULARE Vs. STATE OF M P
July 10, 2017
RAM DULARE CHOUDHARI, S/O MUNNU CHOUDHARI Vs. STATE OF M P
December 11, 2017
RAM KISHAN Vs. STATE OF MP
May 23, 2017
RAM KISHORE, S/O RAMPRATAP KORI Vs. STATE OF MADHYA PRADESH
November 30, 2017
RAM KRISHNA MISHARA Vs. STATE OF MADHYA PRADESH
June 12, 2017
RAM KRISHNA SINGH Vs. STATE OF MADHYA PRADESH & OTHERS
October 3, 2017
RAM KUMAR MEENA Vs. STATE OF M P & OTHERS
July 21, 2017
RAM KUMAR SHRIVASTAVA Vs. STATE OF M P & OTHERS
May 16, 2017
RAM KUNWAR Vs. BHAGWAN CHARAN
March 23, 2017
RAM LAKHAN@BATUL Vs. STATE OF M P
February 2, 2017
RAM LAXMAN PRAJAPATI Vs. THE STATE OF MADHYA PRADESH THR
November 3, 2017
RAM MANDIR Vs. STATE OF M P AND OTHERS
July 13, 2017
RAM MANOJ DWIVEDI Vs. STATE OF M P AND OTHERS
September 13, 2017
RAM MILAN DUBEY Vs. STATE OF M.P. AND ORS.
December 11, 2017
RAM MILAN PANDEY Vs. STATE OF MADHYA PRADESH AND OTHERS
December 14, 2017
RAM MOHAN & JAY SINGH Vs. AVINASH SAXENA & OTHERS
July 5, 2017
RAM NAGINA SINGH Vs. STATE OF MADHYA PRADESH & OTHERS
February 3, 2017
RAM NIHORE SONI Vs. SOUTH EASTERN COALFIELDS LIMITED AND OTHERS
July 7, 2017
RAM PRAKASH DANTRE Vs. THE STATE OF MADHYA PRADESH
December 21, 2017
RAM RAJA Vs. CHANDA SEN
August 16, 2017
RAM S/O BADRILAL RATHOD Vs. ASHWIN S/O MUNNALAL RATHOD & ANOTHER
August 30, 2017
RAM SAJEEVAN KUVIND Vs. KAUSHLENDRA SINHA
November 8, 2017
RAM SEWAK MISHRA Vs. STATE OF M.P.
July 18, 2017
RAM SEWAK PRAJAPATI Vs. SHIV KUMAR YADAV & OTHERS
April 20, 2017
RAM SHARAN KOL AND OTHERS Vs. STATE OF M P & OTHERS
December 19, 2017
RAM SINGH Vs. STATE OF M P AND OTHERS
May 18, 2017
RAM SINGH Vs. STATE OF MADHYA PRADESH
March 28, 2017
RAM SINGH ALIAS RAMJI SINGH Vs. STATE OF M P
November 21, 2017
RAM SINGH JADAV AND OTHERS Vs. STATE OF M P AND OTHERS
August 22, 2017
RAM VEER SINGH Vs. STATE OF MADHYA PRADESH
May 24, 2017
RAMAKANT Vs. STATE OF MADHYA PRADESH
December 4, 2017
RAMAKANT SHARMA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
June 20, 2017
RAMAKANT SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
May 24, 2017
RAMAKHTYAR Vs. STATE OF M.P.
September 12, 2017
RAMANAND PATEL Vs. CHIEF MANAGING DIRECTOR
August 21, 2017
RAMANDA @ YASHVANT GOND S/O NIRBHAYA SINGH GOND Vs. STATE OF MADHYA PRADESH
September 5, 2017
RAMANI NAIR Vs. STATE OF MADHYA PRADESH & ORS
October 31, 2017
RAMANUGRAH S/O RAMVISHALE PRAJAPATI Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION MADA
October 4, 2017
RAMAYAN PRASAD PATHAK Vs. THE STATE OF MADHYA PRADESH
November 2, 2017
RAMBALI SAKET Vs. ANJU SAKET
June 20, 2017
RAMBALI SINGH & OTHERS Vs. STATE OF MADHYA PRADESH
December 5, 2017
RAMBHAROSE Vs. STATE OF MADHYA PRADESH
September 13, 2017
RAMBHAROSE RATHOR Vs. MADHYA PRADESH WAKF BOARD
June 5, 2017
RAMBIHARI MISHRA SINCE DEAD THROUGH LEGAL HEIRS NEETA AND OTHERS Vs. STATE OF MADHYA PRADESH AND OTHERS
August 31, 2017
RAMBUX R/O LUXMAN MEHRA Vs. STATE OF MADHYA PRADESH
December 11, 2017
RAMCHANDRA BALAI Vs. STATE OF M P
October 11, 2017
RAMCHANDRA MALVIYA Vs. STATE OF M.P. AND OTHERS
December 4, 2017
RAMCHARAN Vs. DAMODAR AND OTHERS
April 21, 2017
RAMCHITRA AND ANOTHER Vs. STATE OF MADHYA PRADESH
May 11, 2017
RAMDAS Vs. STATE OF M.P.
October 26, 2017
RAMDAS Vs. STATE OF M P
October 12, 2017
RAMDAYAL Vs. STATE OF MP
April 7, 2017
RAMDAYAL SAXSENA Vs. PUBLIC HEALTH AND FAMILY
June 21, 2017
RAMDEVI Vs. STATE OF MP AND OTHERS
April 10, 2017
RAMDHAN & ORS. Vs. DINESH & ORS
October 26, 2017
RAMESH Vs. STATE OF MADHYA PRADESH
July 28, 2017
RAMESH CHAND Vs. SMT. SHAKUNTLA
January 12, 2017
RAMESH CHAND SHARMA Vs. STATE OF M.P.
May 1, 2017
RAMESH CHANDRA KHAS Vs. ASHOK KUMAR DIXIT AND OTHERS
July 26, 2017
RAMESH KUMAR SHARMA Vs. STATE OF M.P.
January 19, 2017
RAMESH KUSHWAH & OTHERS Vs. SONIRAM KUSHWAH
June 15, 2017
RAMESH PATEL MADHPURA Vs. STATE OF M P AND OTHERS
December 5, 2017
RAMESH S/O NAHADARIYA BARELA AND ANOTHER Vs. STATE OF MADHYA PRADESH
December 21, 2017
RAMESH SINGH KIRAR AND ANOTHER Vs. STATE OF MADHYA PRADESH
June 5, 2017
RAMESHCHAND Vs. MEENA
August 18, 2017
RAMESHCHANDRA Vs. DECD MOHAMMD UMRAO THR LRS
September 15, 2017
RAMESHCHANDRA Vs. RAJESH
November 2, 2017
RAMESHCHANDRA AND OTHERS Vs. KAILASHCHANDRA AND ANOTHER
September 14, 2017
RAMESHWAR AND OTHERS Vs. STATE OF MADHYA PRADESH
January 20, 2017
RAMESHWAR PRASAD Vs. ADDITIONAL COLLECTOR
October 4, 2017
RAMGOPAL GUPTA Vs. RAMVISHAL GUPTA
December 6, 2017
RAMGOPAL SWARNKAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 4, 2017
RAMGOPAL THROUGH LRS Vs. JASHODA BAI THROUGH LRS
July 11, 2017
RAMJEEVAN Vs. STATE OF M.P.
October 26, 2017
RAMJI @ RAM PD DUBEY Vs. STATE OF M P
June 21, 2017
RAMJI KUSHWAHA Vs. THE STATE OF MADHYA PRADESH
January 11, 2017
RAMJILAL Vs. DR.PREAM ARORA AND OTHERS
May 11, 2017
RAMJILAL AND OTHERS Vs. STATE OF M P
March 17, 2017
RAMJILAL KUSHWAH Vs. STATE OF M.P.
June 21, 2017
RAMKARAN Vs. MANGIBAI AND OTHERS
January 16, 2017
RAMKESH @ RAJUA YADAV Vs. STATE OF MADHYA PRADESH
October 10, 2017
RAMKISHAN S/O SHIV PRASAD Vs. STATE OF MADHYA PRADESH THROUGH POLICE STATION UMRAOGANJ
June 20, 2017
RAMKRIPAL GUPTA Vs. STATE OF MADHYA PRADESH
July 13, 2017
RAMKRIPAL SAHU AND OTHERS Vs. SMT. GUJRATIYA SAHU AND OTHERS
April 7, 2017
RAMKRIPAL SINGH AND 4 OTHERS Vs. STATE OF MADHYA PRADESH
November 24, 2017
RAMKRIPAL TIWARI Vs. SMT. JAANKI GUPTA
December 14, 2017
RAMKRISHAN SOLVEX PRIVATE LIMITED Vs. SUPERINTENDENT OF POLICE & ORS
March 28, 2017
RAMKRISHN SHARMA Vs. SMT.SARITA SHARMA
November 13, 2017
RAMKRISHNA & OTHERS Vs. NARENDRA & OTHERS
August 18, 2017
RAMKRISHNA ALIAS SANJU SHARMA Vs. STATE OF M.P.
December 1, 2017
RAMKUMAR Vs. STATE OF MADHYA PRADESH
July 19, 2017
RAMKUMAR Vs. STATE OF M P
February 9, 2017
RAMKUMAR Vs. STATE OF MADHYA PRADESH
December 11, 2017
RAMKUMAR AND ANOTHER Vs. STATE OF M.P.
August 23, 2017
RAMKUMAR DHARIYA Vs. STATE OF M P AND OTHERS
July 24, 2017
RAMKUMAR S/O NEPAL SINGH KAURAV Vs. STATE OF MADHYA PRADESH THROUGH P S CHICHLEE
October 5, 2017
RAMKUMAR S/O SHYAMLE CHOUDHARY Vs. STATE OF M P
September 22, 2017
RAMKUMAR YADAV Vs. STATE OF MADHYA PRADESH
September 26, 2017
RAMLAKHAN Vs. STATE OF M P AND ORS
August 28, 2017
RAMLAL AND OTHERS Vs. STATE OF M.P. AND ANOTHER
December 8, 2017
RAMLAL HURMADE Vs. WESTERN COALFIELDS LTD
August 28, 2017
RAMLAL MALVIYA Vs. STATE OF MADHYA PRADESH & OTHERS
September 15, 2017
RAMLAL MALVIYA Vs. CO OPERATIVE DEPARTMENT
March 16, 2017
RAMLAL MALVIYA Vs. STATE OF M.P. AND OTHERS
March 16, 2017
RAMLAL PRAJAPATI Vs. STATE OF MADHYA PRADESH
September 15, 2017
RAMNARAYAN Vs. STATE OF MADHYA PRADESH
October 10, 2017
RAMNARAYAN Vs. THE STATE OF MADHYA PRADESH
December 15, 2017
RAMNARAYAN SHARMA Vs. STATE OF M.P. AND ORS.
March 6, 2017
RAMNARESH Vs. STATE OF M.P.
May 18, 2017
RAMNARESH @ BADE LALA Vs. CHANDRA PRAKASH AND ANOTHER
January 20, 2017
RAMNARESH SHARMA Vs. STATE OF M P & ANOTHER
April 3, 2017
RAMNATH AHIRWAR Vs. THE STATE OF MADHYA PRADESH
November 1, 2017
RAMNATH S/O RAMPRASAD BARMAN Vs. STATE OF M P
June 22, 2017
RAMNEEK SHAH Vs. CHANDRA KUMAR JAIN
March 16, 2017
RAMNIWAS Vs. STATE OF MADHYA PRADESH
February 7, 2017
RAMNIWAS Vs. STATE OF M.P.
December 20, 2017
RAMPATI @ PATANGI Vs. STATE OF M.P.
May 25, 2017
RAMPRASAD S/O MANGILAL Vs. STATE OF M P THROUGH POLICE STATION BIAORA,DISTRICT RAJGARH
June 28, 2017
RAMPRASAD SHAH AND OTHERS Vs. JAMESAR SAHU AND OTHERS
August 28, 2017
RAMSHANKAR AND ANOTHER Vs. STATE OF M.P.
March 2, 2017
RAMSHARAN SHARMA AND ANOTHER Vs. STATE OF MP
April 4, 2017
RAMSHREE SEN Vs. SHARDA SHARMA AND OTHERS
October 6, 2017
RAMSINGH S/O SURAJSINGH Vs. STATE OF MADHYA PRADESH
December 13, 2017
RAMSUJAN KOL, @ MUNDA S/O BANSHROOP KOL Vs. STATE OF MADHYA PRADESH, THROUGH P S RAMNAGAR
June 20, 2017
RAMSWAROOP Vs. SEHDEV & OTHERS
June 23, 2017
RAMSWAROOP AGRAWAL & SONS Vs. STATE OF M P
June 19, 2017
RAMSWAROOP AND OTHERS Vs. BABULAL AND ANOTHER
April 7, 2017
RAMSWAROOP KUMHAR Vs. STATE OF M.P.
March 6, 2017
RAMSWAROOP S/O SURAJLAL SAHU Vs. STATE OF M.P. AND OTHERS
January 4, 2017
RAMU ALIAS RAMLAL Vs. STATE OF M.P.
December 5, 2017
RAMU SINGH TOMAR Vs. SMT. BHURI BAI
February 15, 2017
RAMVARAN SHARMA Vs. SMT. RAMSNEHI SHARMA
May 11, 2017
RAMVEER SHARMA Vs. SATYANARAYAN SHARMA AND OTHERS
March 22, 2017
RAMVEER SHARMA Vs. SHAILENDRA DEVI & OTHERS
April 3, 2017
RAMVISHWAS PATEL @ BALUA AND ANOTHER Vs. STATE OF M P
November 15, 2017
RANCHHOD Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
RANCHHOD S/O NARAYAN KHATI AND ORS. Vs. RAMCHANDRA S/O SITARAM KHATI AND ANR.
June 21, 2017
RANI Vs. SOUTH EASTERN COALFIELDS LIMITED.
July 6, 2017
RANI AGRAWAL Vs. AJAY KUMAR PATHAK
April 7, 2017
RANJEET SINGH GURJAR & OTHERS Vs. STATE OF M P
June 19, 2017
RANUMAL SHARMA @ RANU Vs. STATE OF M.P.
January 3, 2017
RANVEER SINGH AND OTHERS Vs. VISHAN SINGH AND OTHERS
May 26, 2017
RANVIR SINGH KHANGAR Vs. STATE OF M.P.
February 6, 2017
RASHID ALI Vs. THE STATE OF MADHYA PRADESH
August 17, 2017
RASHMI PATHAK (SMT.) Vs. SHASKIYA KARMACHARI GRIH NIRMAN SAHKARI SANSTHA MARYADIT AND ANOTHER
August 16, 2017
RATAN SINGH Vs. STATE OF MP
October 13, 2017
RATAN SINGH & OTHERS Vs. STATE OF M P
December 5, 2017
RATAN SINGH RAWAT (D) THROUGH LR Vs. KAMAL SINGH
December 15, 2017
RATANIYA Vs. STATE OF MADHYA PRADESH
September 26, 2017
RATIA BAI Vs. STATE OF MADHYA PRADESH
May 15, 2017
RATIRAM Vs. STATE OF MP
February 9, 2017
RATIRAM Vs. STATE OF M P
August 17, 2017
RATIRAM BAGHEL & ANOTHER Vs. STATE OF M P
June 5, 2017
RATNA PARABHA & ANR Vs. KESHRILAL & ORS
April 27, 2017
RATNA TRIPATHI Vs. STATE OF M P AND OTHERS
August 3, 2017
RAV SATISH SINGH RAGHUVANSHI Vs. THE STATE OF MADHYA PRADESH
December 4, 2017
RAVENDRA PRASAD TIWARI Vs. THE STATE OF M.P.
October 30, 2017
RAVENDRA PRASAD TIWARI Vs. STATE OF MADHYA PRADESH
November 2, 2017
RAVI @ RAVINDRA SINGH Vs. STATE OF M P
March 2, 2017
RAVI PRAKASH Vs. HUSSAIN ALI
April 11, 2017
RAVI PRAKASH GARG Vs. STATE OF M.P. AND ANOTHER
January 17, 2017
RAVI SAXENA Vs. STATE OF MADHYA PRADESH & OTHERS
May 11, 2017
RAVILAL Vs. PUSHPA LODHI AND OTHERS
December 4, 2017
RAVINDRA Vs. NARMADA VALLEY DEVELOPMENT
October 27, 2017
RAVINDRA BRAHMAN Vs. STATE OF M.P. AND OTHERS.
February 6, 2017
RAVINDRA KUMAR Vs. STATE OF M. P.
October 27, 2017
RAVINDRA KUMAR DUBEY Vs. STATE OF MADHYA PRADESH
October 30, 2017
RAVINDRA KUMAR SHUKLA Vs. STATE OF MADHYA PRADESH AND TWO OTHERS
September 13, 2017
RAVINDRA NATH JAIN Vs. ADDITIONAL COMMISSIONER, CENTRAL EXCISE, HQR INDORE AND ANOTHER
September 4, 2017
RAVINDRA NATH TRIPATHI Vs. STATE OF MADHYA PRADESH & ANOTHER
November 22, 2017
RAVIRAJ SINGH Vs. RANVIJAY PRATAP SINGH AND ANOTHER
July 6, 2017
RAVISHANKAR Vs. SATYANARAYAN
January 17, 2017
RECOVERY OFFICER (ASSISTANT PROVIDENT FUND COMMISSIONER) Vs. MUNICIPAL COUNCIL DABRA
May 2, 2017
REENA JAGGI Vs. RANDEEP JAGGI
November 15, 2017
REETA SINGH Vs. INDIAN OIL CORPORATION LTD
May 3, 2017
REGIONAL AGRICULTURE RESEARCH CENTRE Vs. SMT. RADHA RANI ATHYA
December 4, 2017
REKHA (SMT.) Vs. SMT.INDIRA BAI
June 19, 2017
REKHA @ SONALI SHARMA Vs. PRAMOD SHARMA
April 7, 2017
RELIANCE GENERAL INSURANCE CO.LTD. Vs. SMT.YASHODABAI
June 22, 2017
RENEW CLEAN ENERGY PRIVATE LIMITED Vs. M P POWER MANAGEMENT COMPANY LIMITED AND ANOTHER
August 18, 2017
RENU BHATNAGAR Vs. MUNICIPAL CORPORATION GWALIOR
July 13, 2017
RENU SHARMA (SMT) Vs. ATUL BHARGAV
September 7, 2017
RESHMA RESHWAL Vs. PUBLIC SERVICE MANAGEMENT
October 31, 2017
RINKI (SMT.) @ JYOTI Vs. HALKE RAM BATHAM
October 11, 2017
RINU AGRAWAL Vs. RANI DURGAVATI UNIVERSITY, JABALPUR
July 25, 2017
RISHABH SAXENA Vs. STATE OF MADHYA PRADESH
August 8, 2017
RISHI BAJPAI Vs. STATE OF M.P.
January 25, 2017
RISHI MOHAN SHRIVASTAVA Vs. STATE OF M.P. AND OTHERS
April 4, 2017
RISHI PRAKASH GAUTAM Vs. STATE OF MADHYA PRADESH
July 28, 2017
RISHI SARATHE Vs. STATE OF MADHYA PRADESH
July 28, 2017
RISHUPAL SINGH Vs. STATE OF M.P. & OTHERS
December 15, 2017
RITESH AJMERA Vs. STATE OF M.P.
February 27, 2017
RITESH INANI S/O RAJENDRA INANI Vs. STATE OF MP & OTHERS
April 3, 2017
RITESH JAISWAL Vs. STATE OF MADHYA PRADESH
February 16, 2017
RITIKA (SMT.) Vs. MANAKLAL AND OTHERS
April 12, 2017
RITURAJ SINGH AND OTHERS Vs. THE STATE OF MADHYA PRADESH
December 14, 2017
RITWIK GARG SO SHRI RAMESH GARG Vs. SMT. RADHIKA GARG WO RITWIK GARG
December 6, 2017
RKDF MEDICAL COLLEGE HOSPITAL AND RESEARCH CENTRE Vs. UNION OF INDIA AND ANOTHER
July 21, 2017
ROHIDAS Vs. CHIEF GENERAL MANAGER & OTHERS
September 4, 2017
ROHIN RAI Vs. STATE OF M P & OTHERS
July 14, 2017
ROHIT AGRAWAL Vs. PRINCIPAL COMMISSIONER OF INCOME TAX-II & ANOTHER
July 4, 2017
ROHIT JAIN Vs. THE STATE OF MADHYA PRADESH
December 15, 2017
ROOP NARAYAN SAHU Vs. STATE OF M.P. & OTHERS
August 11, 2017
ROOPSINGH S/O AABLIYA BHEEL Vs. STATE OF MADHYA PRADESH
May 12, 2017
ROSHAN SINGH & ANOTHER Vs. STATE OF M P
December 28, 2017
ROSHNI PATEL Vs. STATE OF MADHYA PRADESH
July 4, 2017
RUDRAPAL SINGH CHANDEL Vs. STATE OF M P & OTHERS
May 9, 2017
RUPA AND OTHERS Vs. RADHABAI AND OTHERS
April 28, 2017
RUPESH Vs. AKLIM
May 4, 2017
RUPESH FAUJDAR & ORDERS Vs. PRADEEP KUMAR TAMRAKAR
January 11, 2017
S GOENKA LIME AND CHEMICAL LTD Vs. UNION OF INDIA
May 8, 2017
S N SINGH & ANOTHER Vs. ARVIND KUMAR GUPTA
May 5, 2017
S R FERRO ALLOYS & OTHERS Vs. INCOME TAX SETTLEMENT COMMISSION & OTHERS
April 27, 2017
S. S. KAWDIYA Vs. STATE OF M.P. AND OTHERS
December 7, 2017
S.D. MULEY Vs. STATE OF M.P. AND OTHERS
January 23, 2017
S.N VIJAYWARGIYA Vs. CENTRAL BUREAU OF INVESTIGATION
December 21, 2017
SABHAPATI VAIS S/O RAMLALLU VAIS Vs. STATE OF MADHYA PRADESH
April 26, 2017
SABIR HUSSAIN Vs. STATE OF M.P.
February 28, 2017
SABIR PAINTER Vs. STATE OF MADHYA PRADESH
September 15, 2017
SABU LAL GOND Vs. STATE OF MADHYA PRADESH AND OTHERS
May 29, 2017
SACHIN ALIAS LAPPU Vs. STATE OF MADHYA PRADESH
July 19, 2017
SACHIN GUPTA Vs. STATE OF MADHYA PRADESH
March 21, 2017
SACHIN KUMAR JAIN Vs. STATE OF M.P.
August 8, 2017
SADAN GOND Vs. STATE OF M P
October 10, 2017
SADHANA SINGH TOMAR & ANR Vs. STATE OF M P AND ORS
October 3, 2017
SADHULAL PRAJAPATI Vs. STATE OF M.P. AND OTHERS
February 9, 2017
SADHURAM Vs. INTJAMIA COMMITTEE AND KABRISTAN AND MASJID GREATER GWALIOR
March 21, 2017
SADHURAM UDHVANI Vs. STATE OF M.P.
May 3, 2017
SAGAR GUPTA Vs. STATE OF M.P.
February 6, 2017
SAGAR JILA KHAD BEEJ KRISHI AUSHADHI VIKERETA KALYAN SAMITI Vs. UNION OF INDIA AND ANOTHER
April 17, 2017
SAHARA INDIA LIMITED & ORS Vs. STATE OF M P & ANR
January 3, 2017
SAHEED Vs. GOIND KUMAR
November 8, 2017
SAHID KHAN Vs. SAYANA
January 31, 2017
SAI ENTERPRISES Vs. SURENDRA SINGH YADAV AND ANOTHER
July 18, 2017
SAI ENTERPRISES (M/S) Vs. STATE OF M.P. AND ANOTHER
October 24, 2017
SAIYANA BANAO Vs. RASHID QURESHI
September 7, 2017
SAJID KHAN Vs. STATE OF M.P.
February 16, 2017
SAJJE @ SANJAY AND OTHERS Vs. STATE OF MADHYA PRADESH
May 23, 2017
SAKHARAM ALIAS BAGAD Vs. STATE OF M.P.
May 18, 2017
SAKRAN Vs. STATE OF MADHYA PRADESH
December 7, 2017
SAKSHI Vs. ARUN AGRAWAL
December 13, 2017
SALAK, S/O HARE SINGH GOND Vs. STATE OF MADHYA PRADESH
September 6, 2017
SALGA @ SALIGRAM GURJAR Vs. STATE OF MP
February 9, 2017
SALIM Vs. STATE OF M P
May 11, 2017
SALIM KHAN AND OTHERS Vs. STATE OF MADHYA PRADESH
September 15, 2017
SAMAR MEER ALIAS CHIKA Vs. NIHARIKA MEER
January 25, 2017
SAMLU GOND Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
SAMPAT LAL TRIPATHI AND OTHERS Vs. JAWAHARLAL NEHRU KRISHI VISHWAVIDYALAYA
September 11, 2017
SAMPURANAND MISHRA Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT, M P & ANOTHER
August 1, 2017
SAMPURNANAND MISHRA Vs. URBAN ADMINISTRATION AND DEVELOPMENT DEPARTMENT
December 12, 2017
SAMUDRI BAI AND ORS Vs. MOHIT KUMAR JAIN AND ORS
December 8, 2017
SAMUEL WALTER Vs. JASMINE AND ANOTHER
May 1, 2017
SANAJY SUKHWANI Vs. THE STATE OF MADHYA PRADESH
November 8, 2017
SANDEEP DUBEY Vs. STATE OF MADHYA PRADESH AND OTHERS
September 8, 2017
SANDEEP DWIVEDI AND OTHERS Vs. M.P. PUBLIC SERVICE COMMISSION
July 5, 2017
SANDEEP KUMAR JAIN Vs. KU. AYUSHI JAIN
November 6, 2017
SANDEEP NAGAR Vs. STATE OF M.P. AND OTHERS
March 22, 2017
SANDEEP SINGH BAIS @ ANSHU & ORS Vs. STATE OF M.P. AND ANR.
March 9, 2017
SANEE INFRASTRUCTURE PVT LTD Vs. STATE OF MADHYA PRADESH
June 21, 2017
SANGAM SAHAKARI GRIH NIRMAN SAHKARI SAMITI Vs. JETHIBAI PURUSHWANI & OTHERS
September 14, 2017
SANGEETA NAMDEO Vs. STATE OF MADHYA PRADESH
August 29, 2017
SANGITA NIGAM Vs. SAURABH NIGAM
November 22, 2017
SANGRAM & ORS Vs. STATE OF MADHYA PRADESH
August 3, 2017
SANGRAM SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
May 25, 2017
SANJAY Vs. STATE OF M.P
January 6, 2017
SANJAY @ GANGIYA S/O BHAWANISINGH CHOUHAN Vs. STATE OF M P
June 28, 2017
SANJAY AGRAWAL Vs. STATE OF M P
July 31, 2017
SANJAY AGRAWAL Vs. ISWAR CHAND JAIN
November 16, 2017
SANJAY CHANDAK Vs. NOSHAD KHAN
September 15, 2017
SANJAY HASANANDANI Vs. INDORE DEVELOPMENT AUTHORITY
July 4, 2017
SANJAY JAIN Vs. NARCOTICS DEPARTMENT
January 25, 2017
SANJAY KHATRI Vs. STATE OF MADHYA PRADESH
November 24, 2017
SANJAY MATHUR Vs. C B I AND OTHERS
August 31, 2017
SANJEEV AGRAWAL Vs. STATE OF M P THROUGH P S KAMPOO
August 31, 2017
SANJEEV JAIN Vs. M.P.POLLUTION CONTROL BOARD AND 3 OTHERS
January 6, 2017
SANJEEV KUMAR Vs. STATE OF M P & OTHERS
June 20, 2017
SANJEEV KUMAR DUBEY Vs. COMMERCIAL TAXES DEPARTMENT
September 12, 2017
SANJEEV KUMAR JAIN Vs. STATE OF M.P.
January 19, 2017
SANJU @ SANJAY Vs. STATE OF MADHYA PRADESH
May 8, 2017
SANT KUMAR BAGHEL Vs. STATE OF MADHYA PRADESH & OTHERS
May 11, 2017
SANT KUMAR MISHRA Vs. STATE OF MADHYA PRADESH
April 11, 2017
SANTOSH Vs. STATE OF M.P.
November 14, 2017
SANTOSH Vs. THE STATE OF M.P.
December 5, 2017
SANTOSH Vs. STATE OF MADHYA PRADESH, THROUGH S H O P S PIPARIA
October 4, 2017
SANTOSH @ JARHA BAILDAR, S/O NAIYA BAILDAR Vs. STATE OF MADHYA PRADESH
December 8, 2017
SANTOSH ANAND, S/O SHRI SHALIGRAM JAISWAL Vs. STATE OF MADHYA PRADESH
December 6, 2017
SANTOSH ATRE Vs. REVENUE DEPARTMENT
October 30, 2017
SANTOSH BATHAV Vs. STATE OF MADHYA PRADESH
June 27, 2017
SANTOSH KUMAR Vs. PRABHA BAI
May 4, 2017
SANTOSH KUMAR Vs. OMPRAKSH AND OTHERS
May 5, 2017
SANTOSH KUMAR GUPTA Vs. PREM NARAYAN SINGH
July 18, 2017
SANTOSH KUMAR MISHRA & ORS Vs. GOKARAN SINGH AND ANR
October 3, 2017
SANTOSH KUMAR SHARMA Vs. SHRI ARUN KUMAR SAXENA AND OTHERS
December 13, 2017
SANTOSH KUMAR SHUKLA Vs. STATE OF M.P.
November 10, 2017
SANTOSH KUMAR TIWARI Vs. STATE OF M.P. AND OTHERS
December 14, 2017
SANTOSH KUMARI AND OTHERS Vs. VINAYAK PRASAD GUPTA & OTHERS
March 17, 2017
SANTOSH PANDIT @ SANTOSH SHARMA Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
SANTOSH S/O NANHEVEER SARATHE Vs. STATE OF MADHYA PRADESH
October 5, 2017
SANTOSH SINGH RATHOD S/O RAMDULARE SINGH Vs. STATE OF M P
October 11, 2017
SAPNA GUPTA Vs. INDIAN OIL CORPORATION LTD
May 19, 2017
SARDAR Vs. STATE OF MADHYA PRADESH
October 7, 2017
SARDAR SHREE AMARJEET SINGH & ANOTHER Vs. RAJINDER KAUR
June 20, 2017
SARDAR SINGH Vs. SMT. CHENKUNWAR
March 1, 2017
SARDAR SINGH & ANR Vs. SHAITAN SINGH & OTHERS
December 14, 2017
SARMAN SINGH Vs. STATE OF MADHYA PRADESH
December 8, 2017
SAROJ RAJAK & ANOTHER Vs. STATE OF M P
October 9, 2017
SAROJ SINGH Vs. SARWAN SINGH AND OTHERS
December 15, 2017
SARPAN AND ANR Vs. STATE OF M P
June 29, 2017
SARVADAMAN MAIRAL & ORS. Vs. STATE OF M.P. & ANOTHER
January 19, 2017
SATENDRA KUMAR JAIN Vs. STATE OF M P & OTHERS
September 12, 2017
SATISH Vs. MURLIDHAR
April 19, 2017
SATISH BAIRAGI Vs. STATE OF MADHYA PRADESH
September 15, 2017
SATISH GIRIJA SHANKAR S/O SHIV PRAAD KATIYA Vs. STATE OF MADHYA PRADESH
August 9, 2017
SATISH KUMAR GOND Vs. STATE OF MADHYA PRADESH
December 13, 2017
SATISH KUMAR VERMA Vs. STATE OF MADHYA PRADESH & OTHERS
September 12, 2017
SATYA PRAKASH PACHAURI Vs. DIRECTOR GENERAL
July 6, 2017
SATYAM ALIAS SHITAL KUSHWAH Vs. STATE OF M P
November 28, 2017
SATYANARAYAN PANDEY Vs. STATE OF M P & OTHERS
July 31, 2017
SATYAPAL G PURSWANI Vs. CENTRAL BANK OF INDIA & OTHERS
May 16, 2017
SATYAPRAKASH AASURE Vs. SMT. KALPANA ASURE
January 2, 2017
SATYAVATI ROKHEL Vs. KAMLESH PATEL
December 13, 2017
SATYENDRA SINGH & ORS Vs. LAKHAVINDER SINGH & ANR
June 27, 2017
SATYENDRA YADAV & ANR Vs. STATE OF M P
July 25, 2017
SAVITRI BAI Vs. SEEMA BAI
September 20, 2017
SAVITRI BAI Vs. SARITA SINGH
May 24, 2017
SAVITRI DEVI SHARMA (DEAD) THROUGH L RS Vs. PURUSHOTTAM AND OTHERS
April 20, 2017
SAVITRIBAI (SMT.) Vs. STATE OF M.P.
September 14, 2017
SAYYED ALI CONSTRUCTION COMPANY Vs. M P RURAL ROAD DEVELOPMENT AUTHORITY & ANOTHER
December 18, 2017
SEEMA ARORA Vs. STATE OF M P & ORS
June 19, 2017
SEEMA GUPTA (SMT.) Vs. SMT. RADHA
March 15, 2017
SEETA SAKET Vs. STATE OF M P AND ANTHER
June 21, 2017
SENIOR DIVISIONAL MANAGER Vs. LAXMAN RAO PHALKE
October 26, 2017
SENSIV DEVELOPERS PVT. LTD. GWALIOR Vs. SMT. SHOBHA PACHHORI
January 9, 2017
SEVA SAHKARI SAMITI MYDT POKHARNI Vs. STATE OF M P AND OTHERS
October 4, 2017
SHAFIQ KHAN Vs. MADHYA PRADESH HOUSING BOARD & INFRASTRUCTURE DEVELOPMENT BOARD & OTHERS
August 28, 2017
SHAHBUDDIN MISTRI Vs. DEEPAK KUMAR AND OTHERS
November 8, 2017
SHAHEED KHAN Vs. HARNAM SINGH
February 14, 2017
SHAHJAD KHAN (DEAD) THROUGH HIS LEGAL REPRESENTATIVE DR JAKIR S/O HABA KHAN Vs. DAYARAM S/O DEVAJI MALI AND OTHERS
August 24, 2017
SHAHRUKH KHAN Vs. STATE OF M P & ANR
May 2, 2017
SHAHZADI Vs. STATE OF M.P.
October 6, 2017
SHAIFALI SARAF Vs. AANTRIKSHA SARAF
March 16, 2017
SHAIL MODI Vs. STATE OF MADHYA PRADESH
April 12, 2017
SHAILENDRA CHOWDHARY Vs. COMMISSIONER, JABALPUR DIVISION, JABALPUR AND ANOTHER
December 15, 2017
SHAILENDRA KUMAR Vs. DIVISIONAL FOREST OFFICER
September 11, 2017
SHAILENDRA SHRIVAS Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
SHAILENDRA SINGH & ANOTHER Vs. SOM DISTILLERIES & BREWERIES
November 24, 2017
SHAILENDRI GOSWAMI Vs. INDORE MUNICIPAL CORPORATION
September 26, 2017
SHAILESH Vs. MEDICAL EDUCATION DEPARTMENT
March 22, 2017
SHAILESH KUMAR GATLEWAR Vs. STATE OF M P AND OTHERS
October 24, 2017
SHAILLENDRA KUMAR Vs. DIVISIONAL FOREST OFFICER
July 6, 2017
SHAISTA KHAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION & OTHERS
July 21, 2017
SHAITAN S/O BHURA Vs. STATE OF MADHYA PRADESH
September 26, 2017
SHAKUNTALA (SMT.) AND ANOTHER Vs. AUDYOGIK KENDRA VIKAS NIGAM AND ANOTHER
September 21, 2017
SHAKUNTLA KHATIK Vs. STATE OF MADHYA PRADESH
July 3, 2017
SHAMBHUDAYAL RICHHARIYA Vs. STATE OF M P & OTHERS
April 26, 2017
SHAMBHULAL AND ANOTHER Vs. STATE OF MP
January 17, 2017
SHAMEULLAH KHAN Vs. SHEIKH MEHBOOB BASHA
March 6, 2017
SHAMIM BANO Vs. THE MANAGER
April 10, 2017
SHAMSHAD KHAN Vs. STATE OF MP
February 16, 2017
SHAMSHER SINGH Vs. STATE OF HARYANA
February 2, 2017
SHANI KUMAR Vs. THE STATE OF MADHYA PRADESH
January 6, 2017
SHANKAR & ORS Vs. STATE OF M P
November 23, 2017
SHANKAR GADARIYA, S/O HEERA GADARIYA Vs. STATE OF MADHYA PRADESH
September 5, 2017
SHANKAR GIRI Vs. THE STATE OF MADHYA PRADESH
August 16, 2017
SHANKAR KHATIK Vs. STATE OF MADHYA PRADESH
May 12, 2017
SHANKAR RAO ASUTKAR Vs. STATE OF MADHYA PRADESH & OTHERS
September 22, 2017
SHANKAR SON OF SURI DIXIT Vs. STATE OF MADHYA PRADESH
October 25, 2017
SHANKARDEEN Vs. STATE OF MADHYA PRADESH
September 26, 2017
SHANKARLAL Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
SHANKARLAL & ANOTHER Vs. STATE OF MADHYA PRADESH
August 8, 2017
SHANKARSINGH Vs. MAHENDRA @ RAMESHWAR
September 5, 2017
SHANTI AND OTHERS Vs. STATE OF MADHYA PRADESH
March 31, 2017
SHANTI BAI W/O RATANLAL AND OTHERS Vs. STATE OF MADHYA PRADESH
September 12, 2017
SHANTI BAVARIA Vs. STATE OF M P & OTHERS
October 10, 2017
SHANTI DEVII (SMT.) AND OTHERS Vs. INDORE CLOTH MARKET GRAH
June 27, 2017
SHANTI THAKUR (SMT.) Vs. STATE OF M.P.
October 6, 2017
SHANTIDEVI WD/O JUGALKISHORE SAKLA AND ANOTHER Vs. KAVITA W/O LATE PANKAJ SAKLA AND OTHERS
September 12, 2017
SHARAD CHANDRA Vs. THE STATE OF M.P.
November 1, 2017
SHARAD GUJARATI & ANR Vs. MINISTRY OF COMPANY AFFAIRS & ANR
April 27, 2017
SHARAD KUMAR SHRIVASTAVA AND OTHERS Vs. STATE OF M.P. & OTHERS
December 12, 2017
SHARDA PRASAD TRIPATHI Vs. STATE OF M.P.
April 12, 2017
SHARDA SHARMA Vs. D C SHARMA
August 18, 2017
SHARMAN LAL Vs. STATE OF MADHYA PRADESH
January 12, 2017
SHASHI Vs. STATE OF M P
April 25, 2017
SHASHI (SMT.) AND OTHERS Vs. PUNJAB NATIONAL BANK, INDORE AND OTHERS
March 21, 2017
SHASHI DIXIT Vs. STATE OF M.P.
February 22, 2017
SHATRUGHAN SINGH Vs. STATE OF M.P. AND OTHERS
April 26, 2017
SHAYAM SUNDER ROHRA Vs. INDUS IND BANK
January 9, 2017
SHEELA Vs. BOARD OF SECONDARY EDUCATION
December 19, 2017
SHEIKH ANIS & ORS Vs. STATE OF M P
November 9, 2017
SHEIKH WAHID KHAN & OTHERS Vs. THE STATE OF M.P.
September 6, 2017
SHER KHAN Vs. STATE OF M.P.
January 3, 2017
SHER SINGH @ MULLU Vs. STATE OF MADHYA PRADESH
April 25, 2017
SHERBANO WD /O ATA MOHAMMAD AND OTHERS Vs. SARFARAJ MOHD AND OTHERS
May 24, 2017
SHERU @ MAHENDRA SINGH Vs. STATE OF MADHYA PRADESH
December 7, 2017
SHIKHA (SMT.)AND OTHERS Vs. DR.AJAY HARDIA AND OTHERS.
February 27, 2017
SHISHU VIDYAPEETH BENGALI GIRLS HIGHER SECONDARY SCHOOL, G C FY ESTATE, JABALPLUR Vs. ANUSUA DAS SHARMA AND OTHERS
August 30, 2017
SHISHUPAL SINGH RATHORE Vs. STATE OF M.P. AND OTHER
January 17, 2017
SHIV CHARAN LAL PATHAK Vs. STATE OF M P & OTHERS
June 27, 2017
SHIV DHAR Vs. STATE OF MADHYA PRADESH
April 6, 2017
SHIV KUMAR Vs. RAJU SHARMA
October 26, 2017
SHIV KUMAR KUSHWAH Vs. STATE OF MADHYA PRADESH
May 3, 2017
SHIV NARAYAN AND OTHERS Vs. STATE OF MADHYA PRADESH
July 31, 2017
SHIV PRASAD Vs. WESTERN COALFIELDS LTD
May 2, 2017
SHIV SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
May 25, 2017
SHIVAJI GROUP OF EDUCATION Vs. UNION OF INDIA
February 15, 2017
SHIVCHARAN & ANR Vs. STATE OF M P
May 4, 2017
SHIVCHARAN DANGI AND 2 OTHERS Vs. STATE OF MADHYA PRADESH
July 7, 2017
SHIVCO L.P.G. BOTTLING COMPANY Vs. M.P. ELECTRICITY BOARD AND OTHERS
March 7, 2017
SHIVDAN LAKHA Vs. MINISTRY OF WATER RESOURCES
January 3, 2017
SHIVDHAN SINGH Vs. STATE OF MADHYA PRADESH
August 11, 2017
SHIVDULARE SINGH KAURAV AND ANOTHER Vs. SMT. RAJKUMARI
October 12, 2017
SHIVENDRA DHAKRE Vs. SHRI NARENDRA SHARMA
August 9, 2017
SHIVHARE ROAD LINES Vs. M/S. CONTAINER CORPORATION OF INDIA LTD.
March 16, 2017
SHIVKUMAR YESHU Vs. THE STATE OF M.P.
October 31, 2017
SHIVLAL Vs. STATE OF MADHYA PRADESH
October 4, 2017
SHIVPAL BHADORIYA Vs. STATE OF M.P.
January 31, 2017
SHIVRAJ Vs. THE STATE OF MADHYA PRADESH
February 3, 2017
SHIVRAM BAIGA@ DINU BAIGA @ DHANIRAM Vs. STATE OF M P
October 3, 2017
SHIVRAM S/O DEV SINGH GOND Vs. STATE OF MADHYA PRADESH
June 22, 2017
SHIVSHANKAR GOEL Vs. STATE OF MADHYA PRADESH
October 13, 2017
SHIVVAM AWASTHI Vs. VICE CHANCELLOR JIWAJI UNIVERSITY
January 19, 2017
SHOBHA @ SHYAMLAL DHOBI Vs. STATE OF MADHYA PRADESH
November 28, 2017
SHOBHA JAIN Vs. STATE OF MADHYA PRADESH
August 8, 2017
SHRAWN BYOHAR Vs. ASHISH KUMAR AND OTHERS
July 19, 2017
SHREE DEO JANKI RAMAN MANDIR DUBEY Vs. THE STATE OF MADHYA PRADESH
November 3, 2017
SHREE SINGH Vs. VIVEK SINGH AND OTHERS
May 8, 2017
SHRI BANKE BIHARIJI BAZAR AND OTHERS Vs. THE STATE OF M.P. AND OTHERS
August 17, 2017
SHRI DEVENDRA SHARMA Vs. DR. ANJALI GYANANI
January 10, 2017
SHRI DIGAMBAR JAIN ATISHAY Vs. STUDY CIRCLE SOCIETY
November 7, 2017
SHRI PAWAN DIWEDI WITH SHRI RISHI TIWARI Vs. MS. NIDHI PATANKAR
January 10, 2017
SHRI RADHAKRISHNA SEVA SADAN Vs. M/S URBAN DEVELOPMENT TRUST LTD.
November 1, 2017
SHRI RAMNATH SINGH HOMOEOPATHIC MEDICAL COLLEGE Vs. UNION OF INDIA AND OTHERS
January 11, 2017
SHRI VALLABH Vs. MADANLAL AND OTHERS
March 8, 2017
SHRICHAND S/O ANAKH LAL @ KALLU GOND Vs. STATE OF MADHYA PRADESH
June 20, 2017
SHRIDHAR BANDARU Vs. VIJAYA KRISHNAMURTY
March 17, 2017
SHRIKANT SHARMA Vs. STATE OF MADHYA PRADESH AND OTHERS
November 1, 2017
SHRIKANT SHARMA Vs. STATE OF MADHYA PRADESH
November 2, 2017
SHRIMATI SAROJ SHARMA Vs. POORAN SINGH YADAV
October 30, 2017
SHRINARAYAN BAIS & ORS Vs. STATE OF M P
June 28, 2017
SHRINATH SINGH Vs. BRIJ KISHORE SHARMA
July 28, 2017
SHRIRAM & ANO Vs. STATE OF M P
November 10, 2017
SHRIRAM GENERAL INSURANCE COMPANY LTD. Vs. JAGDISH PRASAD DUBET AND OTHERS
September 14, 2017
SHUBHA LAXMI GRAH NIRMAN SAHKARI SANSTHA MARYADIT Vs. SURESH @ GOPAL S/O AMBARAM AND SIX OTHERS
May 29, 2017
SHUBHA SHRIVASTAVA & ANR Vs. STATE OF M P
May 26, 2017
SHUBHAM RAGHUVANSHI Vs. SECRETARY, M P PUBLIC SERVICE COMMISSION & OTHERS
July 13, 2017
SHUSHIL @ SANTOSH Vs. STATE OF MADHYA PRADESH THROUGH P S LALBAG
October 12, 2017
SHUSHILA BAI & 6 OTHERS Vs. STATE OF MADHYA PRADESH & 4 OTHERS
December 5, 2017
SHWAR DAYAL KHASKALAM Vs. MADHYA PRADESH ROAD TRANSPORT CORPORATION
June 19, 2017
SHYAM BIHARI ALIAS SONU SONI Vs. LAXMI DEVI ALIAS NANDINI AND OTHERS
January 25, 2017
SHYAM NAGARKAR Vs. VIJAYA BANK AND OTHERS
March 30, 2017
SHYAM SUNDAR BHAVSAR Vs. B.R. NAIDU
December 20, 2017
SHYAMBABU Vs. STATE OF MP & ANOTHER
February 28, 2017
SHYAMLAL VYAS Vs. INDERCHAND AND ANOTHER
September 5, 2017
SHYAMSUNDAR SINGH AND OTHERS Vs. SITARAM SINGH SIKARWAR AND OTHERS
December 7, 2017
SIB (I)PL-VMICPL-VTEVTC FIRM Vs. NORTHERN COALFIELDS LIMITED
August 9, 2017
SIDDHA NARAYAN PANDEY AND 2 OTHERS Vs. STATE OF MADHYA PRADESH & ANOTHER
August 9, 2017
SIDDHARTH PATEL Vs. SHRAVAN KUMAR PATEL
March 28, 2017
SIDDHARTH S/O SANJAY PIPADA Vs. STATE OF M P
February 3, 2017
SIDHARTH PARIKH Vs. TARAMANI PARIKH
July 24, 2017
SINDHU SAHKARI SAKH SANSTHA MARYADIT DISTT-INDORE THRU PRAKASH PRESIDENT OFFICE Vs. ASHOK KHUBANI AND OTHERS
July 4, 2017
SIRAMATI Vs. STATE OF MADHYA PRADESH
May 23, 2017
SIRNAM AND OTHERS Vs. STATE OF MP
December 6, 2017
SITA ALIAS SHITAL ALIAS SITARAM S/O KASHIRAM Vs. STATE OF M P THROUGH POLICE STATION SURVAYA
November 27, 2017
SITA BAI & ORS Vs. SADDA BAI
November 2, 2017
SITA PRAJAPATI Vs. STATE OF MADHYA PRADESH
October 24, 2017
SITA RAM PATHAK Vs. GOPAL PATHAK AND OTHERS
March 23, 2017
SITA RAM SHARMA Vs. STATE OF MADHYA PRADESH & OTHERS
August 18, 2017
SITARAM AND ORS. Vs. STATE OF M.P.
March 3, 2017
SITARAM CHANDAK S/O LATE ANOKHILAL Vs. STATE OF M P AND OTHERS
July 6, 2017
SITASHARAN Vs. STATE OF MADHYA PRADESH
July 14, 2017
SIYARAM BHAGAT Vs. STATE OF MADHYA PRADESH
July 26, 2017
SMT HUZRA BI Vs. STATE OF MADHYA PRADESH
July 13, 2017
SMT RADHEBAI Vs. STATE OF MADHYA PRADESH AND ANOTHER
March 16, 2017
SMT TULSA BAI Vs. SMT KAMLABAI ALIAS MUNNIBAI
August 9, 2017
SMT. ALKA BHUTDA Vs. DEEPAK BHANOT AND ANR.
December 19, 2017
SMT. ANITA Vs. SAKHI
November 2, 2017
SMT. ANKITA MISHRA Vs. THE STATE OF MADHYA PRADESH THR
October 31, 2017
SMT. ARCHANA SINGH AND OTHERS Vs. SANJIV SINGH BHADORIYA
August 18, 2017
SMT. BABITA SAHU Vs. BANK OF BARODA AND OTHERS
January 6, 2017
SMT. BHAGWATI DEVI Vs. BABULAL
April 20, 2017
SMT. BHARTI YADAV Vs. BHANWARI LAL GUPTA
November 6, 2017
SMT. FATMA BEE MANSURI Vs. STATE OF M.P. AND OTHERS
December 6, 2017
SMT. GOMATI DEVI Vs. THE STATE OF MADHYA PRADESH
December 8, 2017
SMT. HAMEEDA BEGUM Vs. SHRI INDER KUMAR JAIN
February 1, 2017
SMT. HOOR BANO QURESHI Vs. STATE OF M.P. AND OTHERS
December 6, 2017
SMT. JYOTI SHAH NARWARIYA Vs. THE STATE OF MADHYA PRADESH
October 30, 2017
SMT. KALPANA & OTHERS Vs. THE STATE OF M.P.
July 3, 2017
SMT. KALPANA SONI Vs. STATE OF M.P.
May 2, 2017
SMT. KAMAL DIXIT @ ARPNA BARTARIA @ KAMMO Vs. DHARMENDRA
January 18, 2017
SMT. KAMLA BAI DHAKAD AND OTHERS Vs. CHANDRA LAL NAAGAR AND OTHERS
December 8, 2017
SMT. KIRAN PANDEY Vs. STATE OF MADHYA PRADESH
September 14, 2017
SMT. KIRTI Vs. SMT. SUGNIDEVI
September 13, 2017
SMT. KULSUMA BEGUM KHATUN Vs. THE STATE OF MADHYA PRADESH
December 26, 2017
SMT. LAXMIBAI @ CHANDA BAI Vs. SMT. VIMLA BAI
November 6, 2017
SMT. LAXMIBAI PANDEY Vs. STATE OF M.P. & OTHERS
August 21, 2017
SMT. LAXMIBAI SEN Vs. WATER RESOURCE DEPARTMENT
January 18, 2017
SMT. LEENA Vs. SMT. SUMEDHA THRU. SHRI SUNIL
November 2, 2017
SMT. MAMTA HASEEJA Vs. NITIN ARORA
July 28, 2017
SMT. MAYA KHARE Vs. STATE OF MADHYA PRADESH
December 12, 2017
SMT. MEGHA PATIL Vs. UPENDRA PATIL
October 5, 2017
SMT. MUNNI DEVI Vs. PRITAM SINGH GOYAL
April 12, 2017
SMT. NAMRATA JAISWAL Vs. STATE OF MP & ANOTHER
November 24, 2017
SMT. NEERJA BHARGAVA Vs. SMT. JYOTI SHARMA
January 13, 2017
SMT. NIKITA MISHRA Vs. STATE OF M.P.
February 2, 2017
SMT. NIRMALA DHURWAY Vs. THE STATE OF MADHYA PRADESH
December 19, 2017
SMT. OMWATI SINGH Vs. BHARAT HEAVY ELECTRICALS LIMITED AND ANOTHER
May 11, 2017
SMT. PADMA @ PAYAL VERMA Vs. PANKAJ VERMA
January 23, 2017
SMT. POOJA TIWARI Vs. STATE OF M.P. AND OTHERS
December 5, 2017
SMT. PRABHA Vs. STATE OF MADHYA PRADESH
July 28, 2017
SMT. PRABHA BAI AND OTHERS Vs. OMKAR PRASAD AND OTHERS
December 4, 2017
SMT. PRAGRANI Vs. STATE OF MADHYA PRADESH
July 24, 2017
SMT. PREETI Vs. THE STATE OF MADHYA PRADESH THR
December 19, 2017
SMT. PREETI JAIN & OTHERS Vs. MANISH JAIN
August 10, 2017
SMT. RADHA Vs. THE STATE OF MADHYA PRADESH
January 12, 2017
SMT. RAMRATI BAI Vs. NANDILAL
December 7, 2017
SMT. RAMVATI Vs. THE STATE OF MADHYA PRADESH
February 3, 2017
SMT. RASUM BAI Vs. STATE OF M.P. AND OTHERS
December 8, 2017
SMT. REEMA CHAUHAN Vs. STATE OF M.P.
February 2, 2017
SMT. RENU BHATNAGAR Vs. MUNICIPAL CORPORATION, GWALIOR
July 13, 2017
SMT. SANDHAYA MIHILAL RAI Vs. STATE OF M.P.
May 3, 2017
SMT. SANGEETA BHOJAK Vs. RAJKUMAR BHOJAK
February 3, 2017
SMT. SANGEETA SONI Vs. THE STATE OF MADHYA PRADESH
November 7, 2017
SMT. SANTOSH RANI Vs. IRFAN ULLAKHAN
December 12, 2017
SMT. SANTOSHI BAI Vs. STATE OF MADHYA PRADESH
July 13, 2017
SMT. SARALA SAXENA Vs. STATE OF M.P. AND OTHERS
December 4, 2017
SMT. SAROJ TIWARI Vs. MAN DAHIMA AND OTHERS
January 3, 2017
SMT. SHANTI DEVI W/O. PESUMAL BANHANI Vs. STATE OF M.P
February 9, 2017
SMT. SHARBATI SHAKYA Vs. STATE OF M.P. AND ORS.
December 13, 2017
SMT. SHASHIBALA Vs. MEERABAI
December 21, 2017
SMT. SHEELA DWIVEDI Vs. SMT. IRAN DUBEY
November 6, 2017
SMT. SUDHA GUPTA AND OTHERS Vs. RAMESH KUMAR SACHDEVA (DEAD) THROUGH LRS. SMT. RESHMA AND OTHERS
January 20, 2017
SMT. SUMAN MITTAL Vs. THE STATE OF MADHYA PRADESH
August 22, 2017
SMT. SUMITRA DEVI AND ANOTHER Vs. GOURISHANKAR SINGH AND OTHERS
December 19, 2017
SMT. SUNITA DANDOTIYA Vs. STATE OF MADHYA PRADESH AND OTHERS
August 18, 2017
SMT. SUSHILA BAI AND OTHERS. Vs. LACHHIRAM AND ANOTHER.
February 6, 2017
SMT. SUSHILA GAIKWAD Vs. STATE OF M.P. AND ANR.
December 11, 2017
SMT. SWARAJ AND ANOTHER Vs. STATE OF MADHYA PRADESH
February 6, 2017
SMT. TAVINDER KAUR GUJRAL Vs. RAMDAS SHARMA AND OTHERS
December 20, 2017
SMT. USHA JAIN Vs. SHRI AKASH TRIPATHI AND OTHERS
December 11, 2017
SMT. VANDANA CHANSAURIA Vs. GIRDHARI @ HALKA KACHI
February 3, 2017
SMT. VANDANA MULE Vs. UNION OF INDIA
January 16, 2017
SMT. VANDANA YADAV Vs. THE STATE OF MADHYA PRADESH
January 4, 2017
SMT. VANI BAI SOBHANI Vs. THE STATE OF MADHYA PRADESH
December 11, 2017
SMT. VEENA AND ANOTHER Vs. VIJENDRA AND OTHERS
November 6, 2017
SMT. VINEETA CHOUDHARY Vs. RADHEYSHYAM
December 20, 2017
SMT.AMITA GANDHI AND ANR. Vs. AUTHORISED OFFICER PUNJAB
October 30, 2017
SMT.ANJANA Vs. BANK OF INDIA
November 1, 2017
SMT.DEVKIBAI FALKE Vs. DEVI AHILYA UNIVERSITY INDORE
November 3, 2017
SMT.LAXMI VERMA Vs. SHARIK KHAN
May 4, 2017
SMT.SHIV KUMARI KSHETRI AND ORS. Vs. STATE OF M.P.
October 26, 2017
SMT.SOMVATI Vs. M.P.M.K.V.V.CO.LTD
November 6, 2017
SNEHA Vs. RISHIRAJ MERAL
April 3, 2017
SOBRAN BATHAM Vs. STATE OF MADHYA PRADESH
May 2, 2017
SOBRAN SINGH JATAV Vs. THE STATE OF MADHYA PRADESH
August 11, 2017
SOHAIL KHAN S/O IQBAL AHMED Vs. UNION OF INDIA
May 2, 2017
SOHAN SINGH ALIAS BABLU Vs. STATE OF MADHYA PRADESH
October 10, 2017
SOHANLAL GUPTA Vs. SAKIR ANSARI AND ANOTHER
February 17, 2017
SOMANI SCHOOL OF NURSING Vs. INDIA NURSING COUNCIL
July 26, 2017
SOMESHWAR PATEL Vs. STATE OF M.P.
October 11, 2017
SONALI AND OTHERS Vs. MEGHRAJ
May 1, 2017
SONELAL Vs. STATE OF M.P.
February 13, 2017
SONU @ ALPESH Vs. THE STATE OF MADHYA PRADESH
December 18, 2017
SONU @ SURENDRA Vs. STATE OF M.P.
May 24, 2017
SONU S/O LAKKHU YADAV Vs. STATE OF M P
July 24, 2017
SOURABH RAJPUT AND ANOTHER Vs. STATE OF M P AND OTHERS
December 6, 2017
SPARTAN ELECTRICALS Vs. STATE OF M P AND OTHERS
August 2, 2017
SPECIAL POLICE ESTABLISHMENT Vs. STATE OF M P AND OTHERS
July 4, 2017
SSANGYONG ENGINEERING AND CONSTRUCTION COMPANY LTD Vs. ENGINEERING ASSOCIATES
May 17, 2017
ST. THOMAS HIGHER SECONDARY SCHOOL, KHANDVA Vs. AFZAL HUSSAIN
March 28, 2017
STAR MINERAL RESOURCES PVT LTD Vs. MADHYA PRADESH STATE MINING CORPORATION LTD
June 30, 2017
STATE AGRICULTURAL MARKETING BOARD Vs. KAMLESH SHARMA
July 4, 2017
STATE BANK OF INDIA & ANOTHER Vs. VISHWAS SHARMA
April 24, 2017
STATE OF M P Vs. SHRIKALYAN MANGILAL KANCHI AND ANOTHER
September 14, 2017
STATE OF M P Vs. NATWAR S/O RUKHAD
December 21, 2017
STATE OF M P Vs. RAJU ALIAS RAJENDRA SINGH
November 28, 2017
STATE OF M P Vs. BHAGWAN DAS AND OTHERS
November 20, 2017
STATE OF M P Vs. MUKESH S/O GANPATLAL
December 11, 2017
STATE OF M P Vs. DHOKHAL SINGH & OTHERS
December 14, 2017
STATE OF M P Vs. PREMLAL AND OTHERS
October 31, 2017
STATE OF M P Vs. GULAB SINGH AND ORS
August 23, 2017
STATE OF M P Vs. UDAI SINGH AND ORS
August 24, 2017
STATE OF M P Vs. BHAGWAT SINGH AND ANOTHER
September 20, 2017
STATE OF M P Vs. MUNNALAL JATAV AND ORS
September 25, 2017
STATE OF M P Vs. SHIV KUMAR AND ORS
September 15, 2017
STATE OF M P Vs. VINOD KUMAR & OTHERS
September 21, 2017
STATE OF M P Vs. RAM SINGH & OTHERS
August 31, 2017
STATE OF M P Vs. NAUSAD
August 29, 2017
STATE OF M P Vs. GAMBHIR SINGH
March 2, 2017
STATE OF M P Vs. VINOD & ORS
May 4, 2017
STATE OF M P Vs. RAM PAL
July 5, 2017
STATE OF M P Vs. RAMCHAND KAMRA (SINCE DECEASED) THROUGH HIS LRS
September 8, 2017
STATE OF M P Vs. GULAB SINGH
September 8, 2017
STATE OF M P Vs. DHARA @ DARA @ SATYADEV
March 23, 2017
STATE OF M P Vs. BUTI DANGI
October 9, 2017
STATE OF M P Vs. RAKESH @ RAKKU
March 2, 2017
STATE OF M P & ANR Vs. WAGHJI & OTHERS
July 13, 2017
STATE OF M P & ORS Vs. DHULIBAI RAJPUT & ORS
July 11, 2017
STATE OF M P & ORS Vs. J K CEMENT WORKS & ANR
August 17, 2017
STATE OF M P & ORS Vs. J K BROTHERS THROUGH PROP JITESH KHERE
September 1, 2017
STATE OF M P & ORS Vs. MONU RAGHUWANSHI
October 24, 2017
STATE OF M P & ORS Vs. RAJUBAI AND OTHERS
July 6, 2017
STATE OF M P & OTHERS Vs. MANGAL PRASAD PATEL
October 27, 2017
STATE OF M P & OTHERS Vs. RAMESHWAR & OTHER
December 12, 2017
STATE OF M P & OTHERS Vs. SUNIL
October 10, 2017
STATE OF M P & OTHERS Vs. MANOHAR SINGH JAMRA & OTHERS
January 16, 2017
STATE OF M P (LOKAYUKT) Vs. STATE BANK OF INDIA
August 24, 2017
STATE OF M P , THROUGH POLICE STATION SEONDA Vs. SOHAN KHATIK S/O SHRILAL KHATIK
November 2, 2017
STATE OF M P AND ANOTHER Vs. VIJAY BAHADUR SINGH
August 23, 2017
STATE OF M P AND OTHERS Vs. SATYENDRA SINGH BHADORIYA
August 3, 2017
STATE OF M P THROUGH COLLECTOR, UJJAIN AND OTHERS Vs. MOHANLAL AND OTHERS
May 11, 2017
STATE OF M P THROUGH POLICE STATION BHANDER Vs. MUTIKUR REHMAN ALIAS MUJIM
November 2, 2017
STATE OF M P THROUGH SHO P S CHICHLI Vs. MANJU @ KOMAL KAURAV S/O MOOLCHAND KAURAV
July 27, 2017
STATE OF M. P. AND ANOTHER Vs. SHIVKUMAR MISHRA AND ANOTHER
December 11, 2017
STATE OF M.P. Vs. SANDEEP CHOUHAN
December 11, 2017
STATE OF M.P. Vs. AMIR KHAN AND ANR.
November 10, 2017
STATE OF M.P. Vs. RAKESH & OTHERS
July 26, 2017
STATE OF M.P. Vs. JASKARAN
April 25, 2017
STATE OF M.P. Vs. VICCO PRODUCTS (BOMBAY)
April 26, 2017
STATE OF M.P. Vs. SMT. KUSUM BAI
February 15, 2017
STATE OF M.P. Vs. LAXMAN PRASAD SHARMA
September 27, 2017
STATE OF M.P. Vs. KEDAR SINGH
November 2, 2017
STATE OF M.P. Vs. RAKESH AND OTHERS
May 24, 2017
STATE OF M.P. Vs. DEV GIR AND ANOTHER
January 31, 2017
STATE OF M.P. Vs. DEEPAK
November 1, 2017
STATE OF M.P. Vs. SURESH
February 3, 2017
STATE OF M.P. Vs. BAPULAL
January 11, 2017
STATE OF M.P. Vs. SAMARWATI BAI
May 4, 2017
STATE OF M.P. Vs. RAMCHARAN
August 3, 2017
STATE OF M.P. & ANOTHER Vs. M/S JAIN AUTOMOBILES DEALER
July 31, 2017
STATE OF M.P. & ANR. Vs. SMT. FAROOKH NAAZ
August 8, 2017
STATE OF M.P. & OTHERS. Vs. ANAND KUMAR KURMI.
January 10, 2017
STATE OF M.P. AND ANOTHER Vs. HIRUBAI AND ANOTHER
January 10, 2017
STATE OF M.P. AND OTHERS Vs. OM PRAKASH DURWAR
December 20, 2017
STATE OF M.P. AND OTHERS Vs. DR.(MRS.)KAVITA N. SINGH & OTHERS
August 2, 2017
STATE OF M.P; Vs. JAIKALI MAA PRATHMIK UPBHOGTA
February 15, 2017
STATE OF MADHYA PRADESH Vs. NAZMUDDIN BOHARA & ANR.
July 28, 2017
STATE OF MADHYA PRADESH Vs. LAXMINARAYAN
February 1, 2017
STATE OF MADHYA PRADESH Vs. MOHANLAL CHOUHAN
February 21, 2017
STATE OF MADHYA PRADESH Vs. LAXMAN
October 31, 2017
STATE OF MADHYA PRADESH Vs. KISHORE SINGH YADAV
January 13, 2017
STATE OF MADHYA PRADESH Vs. NARAYAN S/O BHOGAORAM
May 24, 2017
STATE OF MADHYA PRADESH Vs. PERNOD RICARD INDIA
June 29, 2017
STATE OF MADHYA PRADESH Vs. CHETRAM
September 6, 2017
STATE OF MADHYA PRADESH Vs. BABULAL MEENA
November 8, 2017
STATE OF MADHYA PRADESH Vs. AAMIN & OTHERS
July 28, 2017
STATE OF MADHYA PRADESH Vs. CHHATAR SINGH AND OTHERS
August 22, 2017
STATE OF MADHYA PRADESH Vs. SURALA
August 31, 2017
STATE OF MADHYA PRADESH Vs. KESHOVRAO
August 31, 2017
STATE OF MADHYA PRADESH Vs. MOTI AND OTHERS
January 17, 2017
STATE OF MADHYA PRADESH Vs. LAXMAN DOMAR & ORS
June 21, 2017
STATE OF MADHYA PRADESH Vs. BRIJ MOHAN AND OTHERS
November 1, 2017
STATE OF MADHYA PRADESH Vs. ASHOK SINGH AND OTHERS
March 10, 2017
STATE OF MADHYA PRADESH Vs. UMKAR SINGH AND OTHERS
February 28, 2017
STATE OF MADHYA PRADESH Vs. MADHO SINGH AND OTHERS
February 15, 2017
STATE OF MADHYA PRADESH Vs. BABLU AND OTHERS
April 24, 2017
STATE OF MADHYA PRADESH Vs. DHARMA @ DHARMVEER AND ANOTHER
March 8, 2017
STATE OF MADHYA PRADESH Vs. RAMNIWAS AND OTHERS
May 8, 2017
STATE OF MADHYA PRADESH Vs. NARAYAN PRASAD AND OTHERS
June 5, 2017
STATE OF MADHYA PRADESH Vs. MANOHARLAL AND OTHERS
April 3, 2017
STATE OF MADHYA PRADESH Vs. DHEERA @ DHEERAJ RAWAT
March 3, 2017
STATE OF MADHYA PRADESH Vs. RAMVEEER SINGH GURJAR
February 8, 2017
STATE OF MADHYA PRADESH Vs. BASANT YADAV
October 24, 2017
STATE OF MADHYA PRADESH Vs. PRAHLAD SINGH AND OTHERS
December 21, 2017
STATE OF MADHYA PRADESH Vs. APOORVA SARKAR
June 19, 2017
STATE OF MADHYA PRADESH Vs. DEEPAK ALIAS PINTU (DEAD) & OTHERS
December 11, 2017
STATE OF MADHYA PRADESH Vs. NARESH @ NARBADA, S/O KOMAL SINGH
November 30, 2017
STATE OF MADHYA PRADESH Vs. KEERAT AND OTHERS
October 13, 2017
STATE OF MADHYA PRADESH Vs. HALKAI SINGH AND OTHERS
October 13, 2017
STATE OF MADHYA PRADESH Vs. SIDDHAMUNI S/O BISALE PATEL
October 13, 2017
STATE OF MADHYA PRADESH Vs. DEVENDRA
August 22, 2017
STATE OF MADHYA PRADESH & 3 OTHERS Vs. BHARAT COMMERCE AND INDUSTRIES LIMITED & 4 OTHERS
October 23, 2017
STATE OF MADHYA PRADESH & ANOTHER Vs. DEEPMALA INFRASTRUCTURE PVT LTD & ANOTHER
June 20, 2017
STATE OF MADHYA PRADESH & OTHERS Vs. JAGDISH PRASAD DUBEY
October 24, 2017
STATE OF MADHYA PRADESH & OTHERS Vs. ASHOK SHARMA
November 15, 2017
STATE OF MADHYA PRADESH AND ANOTHER Vs. KUMARI AND ANOTHER
May 9, 2017
STATE OF MADHYA PRADESH AND OTHERS Vs. DEV VRAT MISHRA OTHERS
February 8, 2017
STATE OF MADHYA PRADESH THROUGH SHO, KOTWALI, DISTRICT DAMOH Vs. HARI PATEL, S/O RAM CHARAN PATEL
November 21, 2017
STATE OF MADHYA PRADESH, THROUGH POLICE STATION HATA Vs. DHANIRAM ALIAS GUDDU YADAV
October 24, 2017
STATE OF MADHYA PRADESH, THROUGH SECRETARY DEPARTMENT OF JAIL/HOME Vs. RAJESH KUMAR SHUKLA
October 12, 2017
STATE OF MP Vs. RAJESH SHARMA
August 1, 2017
STATE OF MP & OTHERS Vs. VIKAS CONSTRUCTION, NEEMUCH
July 7, 2017
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION Vs. V K PILLAI
December 14, 2017
SUB AREA MANAGER, KHURJA SUB AREA OF SECL. Vs. SECRETARY, KOYLA MAZDOOR SABHA (UTUC)
December 6, 2017
SUBHASH CHANDRA Vs. RISHABH KUMAR JAIN AND OTHERS
August 11, 2017
SUBHASH CHANDRA Vs. DEVI AHILYABAI HOLKAR EDUCATIONAL TRUST THRU
October 26, 2017
SUBODH KUMAR CHOUHAN Vs. M.P. STATE AGRICULTURE MARKETING BOARD AND ANOTHER
May 1, 2017
SUBODH SWAMI & ANOTHER Vs. CHIEF SECRETARY, GOVT OF M P & 5 OTHERS
August 22, 2017
SUDAMA PRASAD Vs. GOMTI PRASAD
July 24, 2017
SUDHA SAKET Vs. STATE OF M P AND OTHERS
August 28, 2017
SUDHANSHU SHARMA Vs. DEVRAT SHARMA
February 7, 2017
SUGHAR SINGH ALIAS SUGHRA Vs. STATE OF MADHYA PRADESH
December 28, 2017
SUGRABAI Vs. STATE OF MADHYA PRADESH & ANOTHER
July 20, 2017
SUGREEV Vs. STATE OF MADHYA PRADESH
October 5, 2017
SUGRIV Vs. STATE OF MADHYA PRADESH
May 15, 2017
SUJEET LOWANSHI Vs. STATE OF MADHYA PRADESH
December 1, 2017
SUJIT KHARE Vs. STATE OF MADHYA PRADESH & OTHERS
August 9, 2017
SUKANT BHATTACHARYA Vs. ISHITA BHATTACHARYA (CHAKRABORTY)
December 20, 2017
SUKHA DHAKAD Vs. STATE OF M.P. AND OTHERS
May 1, 2017
SUKHCHAIN AND OTHERS Vs. STATE OF M.P. AND OTHERS
September 20, 2017
SUKHDEV, S/O DAULAT CHOUDHARY Vs. STATE OF MADHYA PRADESH
December 7, 2017
SUKHENDRA SINGH S/O NIRANJAN SINGH GHOSH Vs. STATE OF MADHYA PRADESH
September 7, 2017
SUKHNATH PATEL Vs. STATE OF MADHYA PRADESH
June 20, 2017
SUMAN AND OTHERS Vs. SHIV KUMAR AND OTHERS
September 25, 2017
SUMAN INFRASTRUCTURE PRIVATE LIMITED Vs. STATE OF MADHYA PRADESH & FOUR OTHERS
October 10, 2017
SUMESH SAHANI Vs. MADHAV SINGH DANGI
October 10, 2017
SUMIT @ SIDDHARTH Vs. STATE OF MADHYA PRADESH
January 17, 2017
SUMIT SHARMA Vs. STATE OF MADHYA PRADESH
April 12, 2017
SUMITRA W/O KAILASH BHURIYA Vs. KAILASH BHURIYA S/O BHONDU BHURIYA
May 5, 2017
SUN PHARMACEUTICALS INDIA PVT. LTD. Vs. ANIL KEKRA
January 25, 2017
SUNDAR DEVI (SMT.) AND OTHERS Vs. BAJRANG LAL VERMA
February 10, 2017
SUNDAR SINGH Vs. STATE OF MADHYA PRADESH
March 28, 2017
SUNDARLAL. Vs. THE STATE OF M.P. & OTHERS.
December 6, 2017
SUNDERBAI @ SHANTABAI Vs. RASHEED ALI AND OTHERS
June 21, 2017
SUNIL Vs. STATE OF M P AND OTHERS
August 8, 2017
SUNIL KAPOOR Vs. STATE OF MADHYA PRADESH
January 19, 2017
SUNIL KUMAR Vs. STATE OF M.P. AND OTHERS
November 2, 2017
SUNIL KUMAR BAGHEL Vs. STATE OF MADHYA PRADESH
May 2, 2017
SUNIL KUMAR JAIN Vs. STATE OF MADHYA PRADESH
July 19, 2017
SUNIL KUMAR KHANDELWAL Vs. UNION OF INDIA
July 20, 2017
SUNIL KUMAR SENGAR & ANOTHER Vs. STATE OF M P & OTHERS
August 31, 2017
SUNIL MUDGAL Vs. STATE OF M.P. AND OTHERS
July 17, 2017
SUNIL PARASHAR Vs. KAPIL KHANNA
February 21, 2017
SUNIL SALVE Vs. THE STATE OF MADHYA PRADESH
February 10, 2017
SUNITA JATWA Vs. NEW INDIA INSURANCE COMPANY
October 24, 2017
SUPER PHARMA PRODUCTS AND TWO OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
March 31, 2017
SURABHI TRIVEDI Vs. PUSHKAR TRIVEDI
September 11, 2017
SURAJ NATH Vs. STATE OF M.P.
September 21, 2017
SURAJ NATH & OTHERS Vs. STATE OF M P
September 20, 2017
SURENDRA GHOSI & ANOTHER Vs. STATE OF MADHYA PRADESH
October 4, 2017
SURENDRA KUMAR Vs. STATE OF MADHYA PRADESH
July 3, 2017
SURENDRA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
May 3, 2017
SURENDRA SECURITY GUARD SERVICES Vs. UNION OF INDIA & OTHERS
September 27, 2017
SURENDRA SINGH Vs. STATE OF M.P. AND ORS.
December 18, 2017
SURENDRA SINGH AND OTHERS Vs. KUSUM SINGH AND OTHERS
June 21, 2017
SURENDRA SINGH YADAV Vs. RAJKUMAR
December 21, 2017
SURENDRA TIWARI Vs. THE STATE OF MADHYA PRADESH AND OTHERS
December 12, 2017
SURESH AND OTHERS Vs. STATE OF MP
January 6, 2017
SURESH CHAND GUPTA ( SINCE DIED ) THROUGH LRS SANTOSH KUMAR GUPTA (SINCE DIED) THROUGH LRS Vs. RAMESH WAR PRASAD
July 28, 2017
SURESH CHANDRA JAIN Vs. HARIBAI
January 18, 2017
SURESH CHANDRA SHARMA Vs. STATE OF MP & OTHERS
December 7, 2017
SURESH DAWAR AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
December 11, 2017
SURESH JOGI S/O BHERULAL JOGI Vs. STATE OF M P THROUGH POLICE STATION
June 21, 2017
SURESH KUMAR Vs. STATE OF MADHYA PRADESH
January 31, 2017
SURESH KUMAR AHIRWAR Vs. M P STATE WOMAN COMMISSION
December 7, 2017
SURESH KUMAR PATEL Vs. STATE OF MADHYA PRADESH
May 11, 2017
SURESH KUMAR PITHODE Vs. WESTERN COALFIELDS LTD
May 2, 2017
SURESH KUMAR SINGHAL AND ANOTHER Vs. STATE OF MADHYA PRADESH
August 22, 2017
SURESH KUMAR VIDHAN Vs. STATE OF M P AND OTHERS
June 20, 2017
SURESH KUMAR VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
September 7, 2017
SURESH MATHUR(SINCE DECEASED) THROUGH HIS LRS Vs. TAJENDRA CHAWLA
November 13, 2017
SURESH NAI Vs. STATE OF M P
August 31, 2017
SURESH PATEL Vs. STATE OF M P
November 14, 2017
SURESH SHARMA Vs. STATE OF M.P.
April 20, 2017
SURESH SHARMA Vs. STATE OF M.P.
February 13, 2017
SURESH SHARMA AND ANR. Vs. STATE OF MP AND ANR.
December 13, 2017
SURESH SINGH AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
December 5, 2017
SURESH UPADHYAY Vs. STATE OF M.P. & ANR.
February 8, 2017
SURESH UPADHYAY & ORS. Vs. STATE OF M.P. & ANR.
February 3, 2017
SURESHCHANDRA BHANDARI Vs. NEENA VIKRAM VERMA & ORS
November 20, 2017
SURJEET KAUR (SMT.) Vs. STATE OF M.P. AND OTHERS
February 1, 2017
SURRA @ SAMHARU Vs. STATE OF MADHYA PRADESH, THROUGH P S BUDHAR
October 12, 2017
SURYA PRAKASH Vs. RACHNA
October 10, 2017
SURYABHAN CHOUDHARY Vs. STATE OF MADHYA PRADESH
October 13, 2017
SURYAPRAKASH MISHRA Vs. THE STATE OF MADHYA PRADESH AND OTHERS
December 18, 2017
SURYAPRAKASH MISHRA Vs. THE STATE OF MADHYA PRADESH
March 1, 2017
SUSHIL KANOJIA Vs. ORIENTAL INSURANCE CO LTD & ORS
November 2, 2017
SUSHIL KUMAR SHUKLA Vs. BIRJ KISHORE SHARMA
December 15, 2017
SUSHIL KUSHWAH AND OTHERS Vs. KAVITA KUSHWAH
September 21, 2017
SUSHILA (SMT.) Vs. RAJESH KUMAR PANDEY
January 30, 2017
SUSHILA AND ORS Vs. STATE OF M P
October 5, 2017
SUSHILA SAHU Vs. SMT. SUDHA YADAV
November 23, 2017
SUSHMA PYASI Vs. STATE OF M P & OTHERS
May 2, 2017
SUSHMA TRIVEDI Vs. STATE OF M P THROUGH CHIEF MEDICAL & HEALTH OFFICER
November 16, 2017
SUVIDHA LAW HOUSE PVT LTD Vs. M P AUDHYOGIK KENDRA VIKAS NIGAM ( BHOPAL) LIMITED AND OTHERS
June 20, 2017
SWADESH KUMAR AGARWAL Vs. DINESH KUMAR AGARWAL
November 17, 2017
SWAPNIL Vs. STATE OF M.P. AND ANOTHER
December 13, 2017
SWARAJ PURI Vs. ABDUL JABBAR
September 18, 2017
SWAROOP NARAYAN DWIVEDI Vs. KAMLESHWAR PATEL
May 25, 2017
SWATI PRIYADARSHINI Vs. STATE OF M P AND OTHERS
June 20, 2017
SWETA MAHESHWARI & ANO. Vs. SMT. POOJA MAHESHWARI
February 8, 2017
SYED MOHAMMED ALI WARSI AND OTHERS Vs. LAND ACQUISITION & REHABILITATION OFFICER
December 7, 2017
SYED PARVEZ ALI Vs. NAHILA AKHTAR
April 7, 2017
T P SHARMA Vs. STATE OF M P AND OTHERS
November 6, 2017
T R TAUNK Vs. STATE OF M P & ANOTHER
September 7, 2017
T Y JOHNSON Vs. INDIA TOURISM DEVELOPMENT CORPORATION LTD & OTHERS
February 1, 2017
T.P. SHARMA Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
TAGOR SHIKSHA MAHAVIDHYALAYA Vs. UNION OF INDIA THROUGH
October 30, 2017
TAIYYAB KHAN S/O SATTAR KHAN Vs. STATE OF MADHYA PRADESH
May 9, 2017
TAJMA BEE RAJAN Vs. THE STATE OF MADHYA PRADESH
October 26, 2017
TAKDEER SINGH Vs. STATE OF MADHYA PRADESH
July 14, 2017
TAKHAT SINGH Vs. STATE OF M P
December 4, 2017
TAKHAT SINGH RAGHUVANSHI AND OTHERS Vs. STATE OF MADHYA PRADESH AND ANOTHER
March 17, 2017
TANTU LAL @ TANTU Vs. STATE OF MADHYA PRADESH
October 24, 2017
TARABAI Vs. SHANTI BAI & ORS
September 21, 2017
TARAMANI PARAKH Vs. STATE OF M.P.
January 25, 2017
TARANJEET SINGH HORA AND ANOTHER Vs. STATE OF M.P.
December 8, 2017
TARIQ USMAN Vs. LT. COL. H.K. JAANBAAZ RETD
October 31, 2017
TARUNVEER SINGH Vs. MAHESH PRASAD BHARGAVA
December 21, 2017
TECHNIC FABRICATIONS PRIVATE LIMITED Vs. INDORE MUNICIPAL CORPORATION
October 5, 2017
THAKUR PRASAD Vs. UNION OF INDIA THRU. MINISTRY OF DEFENCE
November 29, 2017
THAKUR SAWANT SINGH JI SHIKSHA AVAM SAMAJ KALYAN SAMITI Vs. THE NATIONAL COUNCIL FOR TEACHER EDUCATION AND ANOTHER
August 10, 2017
THAVAR SINGH S/O BHIMSINGH Vs. STATE OF M P THROUGH P S RAJPUR
June 27, 2017
THE CHAIRMAN-CUM-M.D. S.E.C.L. Vs. S.N. CHATURVEDI
May 24, 2017
THE DIRECTOR Vs. NAVEEN KUMAR SHARMA
March 27, 2017
THE DIVISIONAL RAILWAY MANAGER Vs. GOYANKA LIMES AND CHEMICALS LIMITED
February 15, 2017
THE MANAGER Vs. AMINUDDIN
April 13, 2017
THE ORIENTAL INSURANCE CO. LTD. Vs. NEETU PATEL AND OTHERS
October 9, 2017
THE STATE OF M.P. Vs. DARU & ANR
November 1, 2017
THE STATE OF M.P. Vs. NATWAR & ORS.
December 21, 2017
THE STATE OF MADHYA PRADESH Vs. SHIVRAM SINGH CHAUHAN
October 26, 2017
THE STATE OF MADHYA PRADESH Vs. DIVASIBAI
January 10, 2017
THE STATE OF MADHYA PRADESH AND ANOTHER Vs. BABU SINGH
December 11, 2017
THE SUPREME INDUSTRIES LTD. Vs. M.P. WAREHOUSING & LOGISTICS CORPORATION & ANOTHER
August 17, 2017
TILAK SINGH Vs. PUSHPENDRA SINGH AND OTHERS
February 27, 2017
TILAK SINGH Vs. STATE OF M P
October 7, 2017
TILAK SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
June 23, 2017
TILOK & ORS Vs. ISRAM @ VISHRAM & ORS
May 3, 2017
TORAN SINGH Vs. THE STATE OF M.P.
November 23, 2017
TOWN AND COUNTRY PLANNING SAGAR Vs. RANDHIR KUMAR BILTHARE AND ANOTHER
January 10, 2017
TRILOK S/O MAHARAJ SINGH LODHI Vs. STATE OF MADHYA PRADESH THROUGH P S BINAYAKA
October 26, 2017
TRIPTI GOHITE Vs. SANTOSH GOHITE
October 9, 2017
TRIVEDI BUS SERVICE Vs. SALMA BEE
June 29, 2017
TRUCK OPERATOR ASSOCIATION THR Vs. UNION OF INDIA THR
November 6, 2017
TRUSTEES OF H.C. DHANDA TRUST Vs. STATE OF MADHYA PRADESH & 3 OTHERS
March 30, 2017
TULA S/O JAGNA Vs. STATE OF MADHYA PRADESH
October 24, 2017
TULARAM Vs. STATE OF MADHYA PRADESH
August 23, 2017
TULARAM PATEL Vs. KISHORI @ KISSU & ORS
July 12, 2017
TULSA BAI & OTHERS Vs. STATE OF M P & OTHERS
June 20, 2017
TULSI BAI SEN Vs. STATE OF M P AND ORS
November 10, 2017
TUSHAR KANTI SARKAR Vs. THE STATE OF MADHYA PRADESH
November 6, 2017
UBED Vs. STATE OF MADHYA PRADESH
October 10, 2017
UDAI SINGH DHURVE Vs. STATE OF MADHYA PRADESH
February 8, 2017
UDAIPUR BEVERAGES Vs. COMMISSIONER OF COMMERCIAL TAX
December 13, 2017
UDAY NARAYAN AND ANOTHER Vs. STATE OF M.P. AND ANOTHER
October 11, 2017
UDAY SINGH Vs. STATE OF MADHYA PRADESH
April 10, 2017
UDAYRAJ Vs. DINESH CHANDRA BANSAL
April 27, 2017
UDAYRAM AND ANOTHER Vs. MANGUBAI AND OTHERS
September 18, 2017
UJJWAL MISHRA AND OTHERS Vs. AADITI MISHRA
August 28, 2017
ULTRA TECH CEMENT LTD. UNIT VIKRAM CEMENT WORKS Vs. SANTOSH DAS
February 3, 2017
UMA BAI & OTHERS Vs. PRADEEP DAS BAIRAGI AND OTHERS
May 5, 2017
UMANG VISHWAKARMA AND ANOTHER Vs. STATE OF M P AND ANOTHER
August 29, 2017
UMESH Vs. SMT.SOHANLATA
November 1, 2017
UMESH Vs. URBAN DEPARTMENT ADMINISTRATION
March 2, 2017
UMESH Vs. STATE OF MADHYA PRADESH & OTHERS
July 13, 2017
UMESH KUMAR Vs. UNION OF INDIA AND OTHERS
July 4, 2017
UMESH KUMAR SHARMA Vs. STATE OF M.P.
March 16, 2017
UMESH UKEY Vs. STATE OF M P
November 2, 2017
UMMED BAGHEL Vs. MOHD ANEES KHAN
June 23, 2017
UMMED SINGH AND ANOTHER Vs. STATE OF MADHYA PRADESH
January 30, 2017
UNION OF INDIA Vs. SANGRAM SINGH & OTHERS
July 6, 2017
UNION OF INDIA Vs. MANGILAL AND ANR.
May 24, 2017
UNION OF INDIA Vs. RAMCHANDRA
June 29, 2017
UNION OF INDIA Vs. NATIONAL FERTILIZERS LTD.
January 19, 2017
UNION OF INDIA Vs. VIJAY KUMAR FRANCIS
February 9, 2017
UNION OF INDIA AND ANR. Vs. PRANAY BHALEWADIKAR
December 15, 2017
UNION OF INDIA AND OTHERS Vs. LALLU SINGH
October 25, 2017
UNION OF INDIA THR. Vs. DEBI SHANKAR BATHAM
October 30, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SMT JAISHREE
March 22, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. JAMUNADEVI AND OTHERS
October 26, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. SANNY ALIAS SANJAY AND OTHERS
April 27, 2017
UPENDRA TRIPATHI & ANOTHER Vs. STATE OF M P & ANOTHER
January 6, 2017
URMILA DEVI CHAUHAN Vs. CHIEF MEDICAL AND HEALTH OFFICER,GWALIOR
April 3, 2017
USHA MALVIYA Vs. STATE VISHESH POLICE STHAPANA LOKAYUKT, BHOPAL
October 26, 2017
USHA RAJAN Vs. UNION OF INDIA
November 29, 2017
USHADEVI Vs. STATE OF MADHYA PRADESH
March 23, 2017
UTTAM BISWAS Vs. STATE OF MADHYA PRADESH
January 20, 2017
UTTAM CHAND VERMA Vs. STATE OF M.P.
January 6, 2017
UTTAM PRAKASH Vs. UNION OF INDIA
October 30, 2017
V B SINGH Vs. RAJENDRA KUMAR GUPTA
October 26, 2017
V.R. LOHIYA, CHAIRMAN M/S. EAGLE HUNTER SOLUTION LTD. Vs. ASHOK GOSWAMI
April 25, 2017
VACHANLAL AND OTHERS Vs. STATE OF M P
November 1, 2017
VAIBHAV PRATAP SINGH AND OTHERS Vs. UNION OF INDIA AND OTHERS
August 11, 2017
VAIBHAV SHARMA Vs. STATE OF M.P.
June 30, 2017
VALLABH Vs. MADANLAL
March 8, 2017
VARDA @ VARDICHAND S/O GOKUL BHIL Vs. STATE OF MADHYA PRADESH
September 26, 2017
VARSHA SAHU Vs. CONTROLLER
December 21, 2017
VED PRAKASH PANDEY Vs. STATE OF M P & OTHERS
September 8, 2017
VED PRAKASH SINGH Vs. STATE OF MADHYA PRADESH
September 7, 2017
VEENA WANKHEDE(SMT.) Vs. SUBHASH RAO WANKHEDE
January 27, 2017
VEER SINGH Vs. STATE OF M P
October 25, 2017
VEERA Vs. STATE OF MADHYA PRADESH
February 16, 2017
VEERA @ BHEERA Vs. STATE OF M P
April 3, 2017
VEERAM Vs. STATE OF M P
March 9, 2017
VEERU Vs. STATE OF MADHYA PRADESH
April 27, 2017
VENKATESHWAR DWIVEDI Vs. SMT. RUCHI DWIVEDI
December 12, 2017
VENUS GOYAL Vs. STATE OF MADHYA PRADESH
July 3, 2017
VICKY @ DEVENDRA @ KABUTAR YADAV Vs. STATE OF MADHYA PRADESH
July 5, 2017
VICKY @ VIKRAM THAKUR & ANR Vs. STATE OF M P
November 28, 2017
VIDHYA W/O RAJENDRA KUMAR GUPTA Vs. STATE OF MADHYA PRADESH & OTHERS
May 9, 2017
VIDHYABAI Vs. MOHAMMAD SALIM KHAN
May 8, 2017
VIDHYARAM Vs. STATE OF M.P. AND OTHERS
February 7, 2017
VIDYA BAI MAHOR Vs. STATE OF M P & ANR
April 19, 2017
VIDYA BHUSHAN SUKLA AND ANOTHER Vs. STATE OF M.P. AND OTHERS
January 4, 2017
VIDYUT MANDAL Vs. STATE OF MADHYA PRADESH
July 31, 2017
VIJAY Vs. STATE BANK OF INDIA
May 1, 2017
VIJAY Vs. JAIRAM
September 15, 2017
VIJAY @ CHHOTU Vs. STATE OF M P & OTHERS
August 23, 2017
VIJAY BAHADUR SINGH Vs. M.P. POLLUTION CONTROL BOARD
April 4, 2017
VIJAY CHAND Vs. LAND ACQUSITION OFFICER UNIT I & ANR
February 8, 2017
VIJAY KUMAR ARYA Vs. CONSERVATOR OF FOREST
March 28, 2017
VIJAY KUMAR S/O SHRI GENDIMAL SACHDEV Vs. THE STATE OF MADHYA PRADESH
December 12, 2017
VIJAY KUMAR SINGH Vs. COMMERCIAL TAXES DEPARTMENT
September 12, 2017
VIJAY MADANLAL CHAUDHARY Vs. UNION OF INDIA & OTHERS
July 7, 2017
VIJAY SHRIVAS Vs. ABDUL SALEEM
July 6, 2017
VIJAY SINGH SHAKYA Vs. GEETA SURESH CHAUDHARY & ORS
September 14, 2017
VIJAY VALMIK Vs. STATE OF M.P.
December 21, 2017
VIJAYLAXMI Vs. VIRENDRA YADAV
November 30, 2017
VIJENDRA TYAGI Vs. REKHA SHARMA
February 6, 2017
VIKAS ARYA & ANO Vs. STATE OF M P & ANO
January 31, 2017
VIKAS MAHORE Vs. STATE OF MP AND ANOTHER
December 11, 2017
VIKAS PANDEY AND OTHERS Vs. SURESHCHANDRA SHRIVASTAVA
December 7, 2017
VIKAS PATIDAR Vs. DISTRICT MAGISTRATE AND OTHERS
November 17, 2017
VIKAS SHUKLA Vs. NEETU SHUKLA
March 2, 2017
VIKASH @ RAJA Vs. STATE OF MADHYA PRADESH
July 12, 2017
VIKRMA SINGH Vs. ANIL KUMAR
November 1, 2017
VIMAL KUMAR Vs. STATE OF M P
May 26, 2017
VIMLA Vs. STATE OF MP AND ORS
June 20, 2017
VIMLA AGNIHOTRI(SMT.) Vs. SMT.DEEPA AGNIHOTRI AND ANOTHER
April 3, 2017
VIMLA SINGAD W/O SUKHDEV SINGH CHOUHAN Vs. STATE OF M P AND 4 OTHERS
June 19, 2017
VINAY Vs. STATE OF MADHYA PRADESH
November 23, 2017
VINAY KUKREJA AND OTHERS Vs. STATE OF M.P. AND ANOTHER
March 8, 2017
VINAY KUMAR GUPTA Vs. STATE OF MADHYA PRADESH
August 10, 2017
VINAY RUTHIA Vs. REGIONAL OFFICER, MINISTRY OF ROAD TRANSPORT & HIGHWAY AND THREE OTHERS
December 6, 2017
VINEETA AGARWAL Vs. MEERA DEVI AHUJA
April 21, 2017
VINEETA PRAJAPATI Vs. BOARD OF SECONDARY EDUCATION AND ANOTHER
October 26, 2017
VINESH SINGH Vs. NEHA SINGH
December 12, 2017
VINITA JAISAWAL Vs. STATE OF MADHYA PRADESH
August 28, 2017
VINITA YADAV Vs. STATE OF M P AND ORS
June 20, 2017
VINOD @ UMMEDARAM S/O NARAYANRAM NAYAK Vs. STATE OF MADHYA PRADESH
October 12, 2017
VINOD CHAURASIYA Vs. R.S. BHADORIYA
February 16, 2017
VINOD DAS, S/O BAAL NANDAN DAS Vs. BRAJESH SAHU, S/O L P SAHU
August 3, 2017
VINOD HUKWANI Vs. THE STATE OF MADHYA PRADESH
November 28, 2017
VINOD KUMAR SEN Vs. SHANTI DEVI
January 3, 2017
VINOD KUMAR SHARMA Vs. SATYA NARAYAN TIWARI & ORS
October 6, 2017
VINOD KUMRE S/O BUDDHU SINGH KUMRE Vs. STATE OF M P AND OTHERS
July 28, 2017
VINOD S/O MATHURA PRASAD PRAJAPATI Vs. STATE OF M P
July 27, 2017
VINOD SAKET S/O MANTA SAKET Vs. STATE OF M P THROUGH POLICE STATION, AAMARPATAN DIST
June 21, 2017
VINOD TYAGI Vs. STATE OF MADHYA PRADESH
January 10, 2017
VIPPY INDUSTRIES LTD. Vs. UNDER BUILDING AND OTHER CONSTRUCTIONS WORKERS WELFARE CESS ACT CUM GOVT. LABOUR OFFICER.
January 11, 2017
VIPPY INDUSTRIES LTD. Vs. ASSESSING OFFICER, UNDER BUILDING, 1996
April 27, 2017
VIRENDRA @ RAMOO AND ANR. Vs. STATE OF M.P.
July 18, 2017
VIRENDRA KUMAR CHATURVEDI & ANOTHER Vs. STATE OF MADHYA PRADESH
November 13, 2017
VIRENDRA KUMAR DUBEY Vs. STATE OF M P AND OTHERS
June 23, 2017
VIRENDRA KUMAR SONI Vs. M P STATE AGRICULTURAL MARKITING BOARD
July 4, 2017
VIRENDRA KUMAR SONI AND ANOTHER Vs. M.P. STATE AGRICULTURAL MARKETING BOARD
December 18, 2017
VIRENDRA PITALIYA Vs. ELECTION COMMISSION OF INDIA & ORS.
October 5, 2017
VIRENDRA PRAJAPATI Vs. SHRI K.B. AGARWAL
July 18, 2017
VIRENDRA S/O BAIJNATH DUBEY Vs. STATE OF MADHYA PRADESH
November 6, 2017
VIRENDRA SINGH Vs. THE STATE OF MADHYA PRADESH
December 11, 2017
VIRENDRA SINGH Vs. STATE OF M.P.
July 14, 2017
VIRENDRA SINGH AND OTHERS Vs. STATE OF MADHYA PRADESH
November 28, 2017
VIRENDRA SINGH BHANDARI Vs. BHANDARI CROSSFIELDS LTD.
December 18, 2017
VIRENDRA SINGH YADAV Vs. THE STATE OF MADHYA PRADESH THR
December 19, 2017
VIRENDRASINGH RANA Vs. PRATAP SINGH
May 11, 2017
VIRONIKA SHAILBALA W/O SILAS CHOUHAN Vs. STATE OF MADHYA PRADESH AND 3 OTHERS
June 19, 2017
VISHAL Vs. BANK OF INDIA
March 8, 2017
VISHAL GUPTA Vs. SMT. ARTI GUPTA
April 4, 2017
VISHAL SINGH RAJPOOT & OTHERS Vs. MAJEET & OTHERS
June 28, 2017
VISHNU PRASAD Vs. WATER RESOURCE DEPARTMENT
May 18, 2017
VISHNU PRASAD MALVIYA Vs. STATE OF M.P. AND ANOTHER
December 11, 2017
VISHNU SWAROOP Vs. STATE OF M.P.
August 22, 2017
VISHWANATH VERMA Vs. STATE OF MADHYA PRADESH
July 24, 2017
VIVA CONSTRUCTION CO Vs. STATE OF MADHYA PRADESH AND OTHERS
August 24, 2017
VIVA HIGHWAYS LTD. Vs. MADHYA PRADESH ROAD DEVELOPMENT CORPORATION LTD.
May 5, 2017
VIVEK ARORA Vs. BHAVNA ARORA AND ANOTHER
June 5, 2017
VIVEK ARORA Vs. SUNDER MANDIR BASODA & ORS.
December 19, 2017
VIVEK SHARMA Vs. STATE OF M.P.
July 31, 2017
VRINDAVAN BATHAM Vs. MADAN MURARI
September 12, 2017
VYAS SINGH Vs. STATE OF MADHYA PRADESH
September 5, 2017
WAHIDULLA Vs. KAMRUNISSA
April 3, 2017
WAKF MASJID KOT MOHALLA UJJAIN Vs. NAGAR PALIKA NIGAM UJJAIN AND ORS
May 5, 2017
WESTERN COALFIELDS LTD AND OTHERS Vs. BHAGWAN SINGH
August 30, 2017
WESTERN COALFIELDS LTD. Vs. SHRISTI DEVELOPERS
May 26, 2017
YADAV CHANDRA SHARMA Vs. GYANENDRA SINGH KUSHWAH
November 6, 2017
YAGRAJ SINGH THAKUR Vs. STATE OF MADHYA PRADESH
July 31, 2017
YAMINI MISHRA Vs. RISHI MISHRA
August 18, 2017
YAMUNA W/O GOVIND PRASAD PATIDAR Vs. MADHURI SINGH W/O C S SINGH
May 3, 2017
YASHI JAIN Vs. PARAG JAIN
November 22, 2017
YASHWANT Vs. STATE OF MADHYA PRADESH & OTHERS
December 20, 2017
YASHWANT Vs. STATE OF MADHYA PRADESH & ORS.
December 13, 2017
YOGENDRA Vs. STATE OF M P
May 17, 2017
YOGESH SHAH Vs. STATE OF M.P. AND OTHERS
March 3, 2017
YOGESH KUMAR RANA Vs. ENERGY DEPARTMENT
December 21, 2017
YOGESH SINGH YADAV AND OTHERS Vs. VIVEK SINGH YADAV AND OTHERS
July 10, 2017
YUDHISTHIR SINGH Vs. STATE OF M P AND OTHERS
July 20, 2017
YUNIS KHAN Vs. STATE OF MADHYA PRADESH & OTHERS
July 6, 2017
YUNUS MOHD Vs. M P PASCHIM KSHETRA VIDYUT VITRAN COM LTD UJJAIN
May 1, 2017
YUVRAJ SINGH RAJPUT Vs. MRS. KIRAN SINGH RAJPUT AND ANOTHER
August 31, 2017
ZAHID ALI KHAN Vs. STATE OF MADHYA PRADESH
December 12, 2017
ZAHID ALI KHAN S/O ABDUL GHANI KHAN Vs. PRAVEER KRISHNA AND OTHERS
December 12, 2017
ZAHIR MOHAMMAD Vs. STATE OF MADHYA PRADESH
June 21, 2017
ZONAL MANAGER, UCO BANK Vs. GENERAL SECRETARY
April 3, 2017