Case Index

Title
Date
BRANCH MANAGER, ROYAL SUNDARAM Vs. SHAIK MASTAN BI, W/O. KHASIM
December 14, 2017
J.SITHI KANTHA MURTHY Vs. STATE BANK OF HYDERABAD
September 8, 2017
A DEEPA Vs. STATE OF A P REP BY ITS SPECIAL PUBLIC PROSECUTOR HIGH COURT OF A P , HYDERABAD AND ANOTHER
October 13, 2017
A JANGA REDDY AND OTHERS Vs. A INDIRA REDDY AND ANOTHER
December 26, 2017
A P HOUSING BOARD, REP BY ITS HOUSING ENGINEER, VIJAYAWADA, VIJAYAWADA CIRCLE Vs. G VIJAYA BHASKAR RAO, S/O LAXMAIAH, CONTRACTOR
August 8, 2017
A P LEELA Vs. NAKKALA KISHORE YADAV
December 13, 2017
A SATEESH REDDY AND OTHERS Vs. RAJIV GANDHI UNIVERSITY OF KNOWLEDGE TECHNOLOGIES AND OTHERS
October 4, 2017
A. JALENDER REDDY Vs. STATE OF TELANGANA
April 17, 2017
A. MOHAN Vs. STATE OF TELANGANA
July 31, 2017
A. PRASANNA LAKSHMI Vs. STATE OF A.P.
June 8, 2017
A. RAMA KRISHNA Vs. AKULA VENKATAMMA
July 21, 2017
A. SRIDHAR AND ORS. Vs. THE II APPELLATE AUTHORITY AND DEPUTY COMMISSIONER OF LABOUR (TWIN CITIES) AND ORS.
April 28, 2017
A. VIMALA DEVI Vs. REGISTRAR (ADMINISTRATION) HIGH COURT OF A.P., HYDERABAD
August 30, 2017
A.C. SIVA KUMAR Vs. S. KRISHNAMA NAIDU
September 7, 2017
A.G. REDDY Vs. PRESIDING OFFICER, LABOUR COURT
January 6, 2017
A.GURUSINGH RAO Vs. THE STATE OF TELANGANA
January 19, 2017
A.M. SIDDIQUE Vs. SMT. I.J. SABOOR
October 3, 2017
A.NARSIMHA REDDY Vs. STATE OF TELANGANA
October 11, 2017
A.P. LALY Vs. GURRAM RAMA RAO
September 19, 2017
A.P. SOCIAL WELFARE RESIDENTIAL EDUCATIONAL INSTITUTIONS Vs. G. MAHITA KUMARI
August 23, 2017
A.SAMBAIAH NAYAK AND ANOTHER Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS SPECIAL PUBLIC PROSECUTOR
January 5, 2017
A.THAHERUNNISA BEGUM (DIED) Vs. A.KHADER BAIG
October 27, 2017
ABDUL RAFEEQ S/O LATE ABDUL HAMEED Vs. THE STATE OF TELANGANA
October 26, 2017
ABDUL WAHEED KHAN KIRANA AND GENERAL MERCHANTS Vs. RAMESH RAJU AND ORS
April 10, 2017
ADDANKI RANJITH OPHIR Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTORAND ANOTHER
December 27, 2017
ADDEPALLI BHASKAR RAO Vs. KARMANCHI ANIL KUMAR AND ANOTHER
September 19, 2017
AERUVA RUKMANI BAI AND OTHERS Vs. MANAGER, APSRTC, UTNOOR DEPOT AND ANOTHER
November 23, 2017
AGILE SECURITY FORCE PVT. LIMITED, KONDAPUR, RANGA REDDY DISTRICT AND ANOTHER Vs. THE EXECUTIVE OFFICER, TIRUMALA TIRUPATI DEVASTHANAM, TIRUPATI AND ANOTHER
January 27, 2017
AHAD EDUCATIONAL AND CHARITABLE SOCIETY Vs. STATE OF TELANGANA
October 16, 2017
AHMED ABDUL SAMEE AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH REP.
April 4, 2017
AHMED HUSSAIN Vs. CHIEF EXECUTIVE OFFICER
April 4, 2017
AHMED KHAN Vs. AHMED KHAN AND ANOTHER
June 23, 2017
AHMED REZA Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
February 17, 2017
AITHA CHANDRAIAH S/O RAMAIAH Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR
December 20, 2017
ALA BALRAJ Vs. ALA LAKSHMI NARSAIAH (DIED) PER LRS
July 19, 2017
ALAPATI HARICHANDRARAO S/O SESHANNA Vs. NALLURI SOMASEKHAR S/O KOTESWARA RAO
October 5, 2017
ALETI VARALAKSHMI AND OTHERS Vs. ALETI VEERA VENKATA SIMHACHALAM AND ANOTHER
September 12, 2017
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION Vs. SESHACHALA VENKATA SUBBAIAH PG COLLEGE
June 29, 2017
ALLA SATYANARAYANA, VIJAYAWADA Vs. THE STATE OF A.P.
November 18, 2017
ALLENA SIVA DAS Vs. STATE OF A P AND ORS
February 23, 2017
AMIT SINGHAL Vs. R RASHMI SINGH
March 15, 2017
ANAND JOG Vs. THE STATE OF A.P.
December 8, 2017
ANANTULA NARAYANA Vs. GOVT. OF A.P.
June 12, 2017
ANDHRA BOTTLES, REP BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER, VANASTHALIPURAM CIRCLE
August 2, 2017
ANDHRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX. & S.T., GUNTUR
March 24, 2017
ANDHRA INFRA PROJECTS & INDUSTRIES PVT LTD. Vs. STATE OF TELANGANA
April 7, 2017
ANDHRA PRADESH CHILD NUTRITION COUNCIL AND ANOTHER Vs. G NARSIMHULU
December 5, 2017
ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED Vs. M/S. IHP-MEIL-KEEP-BRCPL-TAIPPL(JV)
January 3, 2017
ANKAM LAXMINARAYNA Vs. ANKAM BIXAPATHY
November 27, 2017
ANNAPUREDDY SUBBA REDDY Vs. STATE (INSPECTOR OF POLICE ACB)
June 29, 2017
ANNAPURNA , W/O. LATE Vs. THE TSRTC, REP. BY ITS JOINT MANAGING DIRECTOR
April 13, 2017
ANNE SRINIVASA RAO Vs. STATE OF TELANGANA
January 25, 2017
ANNEPU PRASADARAO, S/O.CHITTIBABU Vs. THE STATE OF ANDHRA PRADESH
September 7, 2017
ANNEPU PRASADARAO, S/O.CHITTIBABU Vs. THE STATE OF ANDHRA PRADESH
September 7, 2017
APSRTC, PRESENTLY TSRTC,REPTD BY ITS REGIONAL MANAGER, KHAMMAM REGION AND ANOTHER Vs. T K RAO, S/O KANAKAIAH
September 14, 2017
ARAVIND CHOUDHARY Vs. THE STATE OF TELANGANA
March 8, 2017
ARESHANAPALLI KESAVULU @ KESAVA RAO Vs. STATE OF A P
December 23, 2017
ARISA KRISHNA MOHAN Vs. MOHAMMED RAFI
June 23, 2017
ARJUN PRASAD CHOWDARY Vs. STATE OF ANDHRA PRADESH, REP BY ITS P P
November 10, 2017
ARYAN CO-OPERATIVE URBAN BANK LTD. Vs. A.P. WOMENS CO-OPERATIVE FINANCE CORPORATION LTD.
September 21, 2017
ASMITHA MICROFIN LIMITED (ASMITHA) Vs. SHARE MICROFIN LTD.
February 3, 2017
ASMITHA MICROFIN LIMITED, HYDERABAD REPRESENTED BY ITS AUTHORIZED SIGNATORY Vs. ADITYA BIRLA FINANCE LIMITED, HYDERABAD REPRESENTED BY ITS CHIEF MANAGER-CUM- AUTHORIZED SIGNATORY
April 18, 2017
ATLOOR GOPAIAH Vs. SPECIAL DEPUTY COLLECTOR (L.A.) SOMSILA PROJECT
March 27, 2017
ATLUR KRISHNAIAH AND ORS. Vs. THE CHAIRMAN, ANDHRA PRAGATHI GRAMEENA BANK AND ORS.
April 27, 2017
AVVA SITA RAM RAO ALIAS SEETHA RAM & OTHERS Vs. THE STATE OF ANDHRA PRADESH & ANOTHER
October 9, 2017
AXIS BANK LIMITED Vs. STATE OF ANDHRA PRADESH
December 22, 2017
AYESHA ABDUL AZEEM AND ORS Vs. STATE OF TELANGANA, HYDERABAD AND ORS
December 26, 2017
AZMEERA VEERANNA Vs. STATE OF A P
February 8, 2017
B BHADRAIAH, S/O NARAYANA Vs. STATE OF TELANGANA AND OTHERS
September 12, 2017
B CHENGALRAYA NAIDU Vs. STATE OF ANDHRA PRADESH, REP BY ITS SECRETARY
June 14, 2017
B HEMA NALINI Vs. KATARI SUNIL KUMAR AND ORS
January 30, 2017
B KARUNAKAR REDDY Vs. LOKAYUKTA FOR STATE OF TELANGANA
June 15, 2017
B KAVITHA Vs. STATE OF A P AND ORS
January 4, 2017
B MALLESH Vs. STATE OF TELANGANA AND ORS
February 17, 2017
B. BHADRAIAH Vs. STATE OF TELANGANA
September 12, 2017
B. GUNASEKHAR BABU Vs. STATE OF A.P.
February 9, 2017
B. NAGABHUSHANAM Vs. REGIONAL MANAGER, APSRTC, KURNOOL
September 22, 2017
B. RAGHUNANDAN Vs. B. CHANDRAKALA AND ANOTHER
January 27, 2017
B. RAJNIKANTH Vs. P. RAJAIAH
February 23, 2017
B. RAMI NAIDU Vs. STATE OF ANDHRA PRADESH
August 28, 2017
B. SHARON Vs. P. RANI
February 6, 2017
B. SRINIVAS Vs. APSRTC AND ORS.
April 28, 2017
B.MOHAMMED HANEEF, S/O B.AKBAR SAHEB Vs. S.MALI BASHA, S/O LATE KHAYUM
December 12, 2017
B.P. PHANENDRA PRASAD Vs. GOVT. OF AP
November 16, 2017
B.R.CHANDRAIAH Vs. HONBLE INDUSTRIAL TRIBUNAL CUM-LABOUR COURT
October 9, 2017
B.S. JAG JEEVAN KUMAR Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA
April 18, 2017
B.S.V.S.V.PRASAD Vs. VICE CHAIRMAN
November 8, 2017
B.TULSI BAI AND OTHERS Vs. STATE OF A.P.
November 17, 2017
B.V. SUBBA RAO Vs. THE POTTI SREERAMULU TELUGU UNIVERSITY
April 17, 2017
B.V.S. BHASKARA KRISHNA Vs. G. RAMA SWAMY
April 13, 2017
BADRUKA INSTITUTE OF FOREIGN TRADE Vs. C.C.E.
August 3, 2017
BAIRI NARSUBAI AND 2 OTHERS Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD , NIZAMABAD
November 22, 2017
BALA BALAJI SRINIVASA ESTATES PRIVATE LIMITED Vs. UNION OF INDIA
July 25, 2017
BALAGANI SREENU Vs. STATE OF A.P. INSPECTOR OF POLICE, T. SUNDURU CIRCLE, REPT. BY PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH HYDERABAD
October 25, 2017
BALAJI RAIL ROAD SYSTEMS PRIVATE LIMITED Vs. RAIL VIKAS THE NIGAM LTD.
February 20, 2017
BAMIDIPATI SUBBA RAO Vs. LAND ACQUISITION OFFICER-CUM-REVENUE DIVISIONAL OFFICER
July 26, 2017
BANALA SUBHASHINI Vs. STATE OF ANDHRA PRADESH
February 22, 2017
BANDARI @ MAILERI NAGARAJU S/O LATE MALLANNA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
September 12, 2017
BANDI SATHAIAH Vs. BANDI ESHWARAIAH
July 17, 2017
BANK OF INDIA Vs. APPELLATE AUTHORITY FOR INDUSTRIAL AND FINANCIAL & RECONSTRUCTION
November 28, 2017
BARAPATI SRILEKHA Vs. RAMACHANDRA REDDY PATOLLA
September 5, 2017
BASHAMONI SAIDULU AND ORS Vs. STATE OF A P
December 15, 2017
BATHINA RAMA KRISHNA Vs. STATE OF A.P. THROUGH SHO, MACHAVARAM POLICE STATION, VIJAYAWADA, KRISHNA DISTRICT, REP. BY PUBLIC PROSECUTOR, HIGH COURT, HYDERABAD
January 31, 2017
BATTULA KAILASA RAO AND ANOTHER Vs. B. APPALA REDDY AND OTHERS
October 24, 2017
BAXALTA BIOSCIENCE INDIA PVT. LTD. Vs. THE STATE OF TELANGANA, HEALTH, MEDICAL AND FAMILY WELFARE DEPARTMENT, SECRETARIAT, HYDERABAD, REPRESENTED BY ITS PRINCIPAL SECRETARY, AND OTHERS
March 13, 2017
BAYER CROP SCIENCES LIMITED Vs. STATE OF ANDHRA PRADESH
November 16, 2017
BEJJIPALLI REYYAMMA AND ANOTHER Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIC PROSECUTOR, HYDERABAD
July 26, 2017
BENDAPUDI PARVATHAMMA Vs. KETARAJU NAGABHUSHANA RAO
July 10, 2017
BENNY RAO AND ORS Vs. STATE OF TELANGANA AND ORS
February 27, 2017
BEZAVADA VERA VENKATA BABU RAO AND ORS Vs. STATE OF A P
May 11, 2017
BHAMIDIMARRI VIJAYA LAKSHMI Vs. M.UMA LAKSHMI
November 3, 2017
BHARATHIYA VIGNANA MANDIRAM Vs. VEDDI SANKARA RAO
April 7, 2017
BHIMAS HOTELS PVT. LTD., TIRUPATI Vs. UNION OF INDIA
March 23, 2017
BHOOM SHANKER Vs. APSRTC AND ANOTHER
August 2, 2017
BISWAJIT DAS Vs. STATE OF WEST BENGAL & ORS
September 22, 2017
BK OAKWOOD ESTATES Vs. DISTRICT CONSUMER DISPUTES REDRESSAL FORUM
June 14, 2017
BOBBILI MALLESH Vs. STATE OF A P
November 1, 2017
BODDU BHUMAIAH Vs. THE SUB DIVISIONAL POLICE OFFICER AND ANOTHER
November 17, 2017
BOINA LAXMI AND ORS. Vs. STATE OF ANDHRA PRADESH AND ORS.
October 12, 2017
BONTHU SATYAVATI Vs. SINGUPILLA VENKATANARAYANA AND OTHERS
August 31, 2017
BOORUGU NAGAIAH RAJANNA Vs. JOINT FAMILY OF MASETTY VENKANNA
October 31, 2017
BOYA YUGANDHAR Vs. THE STATE OF ANDHRA PRADESH
November 10, 2017
BUDDHI KOTA SUBBARAO Vs. STATE OF ANDHRA PRADESH
October 13, 2017
BUDDI CHANDRA MOHAN, S/O.LATE B.KRISHNA MURTHY Vs. THE STATE OF ANDHRA PRADESH
January 30, 2017
BURLA VASUDEVA RAO, SEC Vs. BURLA @ EGGALA GUNNALAMMA, SRIKAKULAM DISTRICT AND 2 OTHERS
January 23, 2017
BUSI SAM BOB Vs. STATE OF TELANGANA.,REP BY SPL PP OF CBI
August 11, 2017
BUSUROTHU UMA DEVI & ORS. Vs. BHUKHAN KURREY & ORS.
September 7, 2017
BYPU SUBBARAO, S/O.DHARMARAJU Vs. DASARI SUDHAKAR BABU @ SUDHAKAR
January 19, 2017
C C , C E & S T , HYDERABAD-III Vs. IDEAL INDUSTRIAL EXPLOSIVES LIMITED
February 27, 2017
C INDIRA Vs. UNION OF INDIA, REP BY THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS
December 15, 2017
C NEELA Vs. STATE OF TELANGANA REPRESENTED BY ITS CHIEF SECRETARY GENERAL ADMINISTRATION (LAW AND ORDER) DEPARTMENT
June 27, 2017
C SHAIK MASOOD SAHEB,S/O LATE SHAIK MAHABOOB BASHA Vs. STATE OF A P , REPTD BY IT PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT,VELAGAPUDI AND FOUR OTHERS
September 22, 2017
C. ATHISAYANATHAN Vs. GOVT. OF A.P.
October 20, 2017
C. NANDA KUMAR, S/O. SRI CONJEEVARAM LAKSHMAN RAO Vs. UNION OF INDIA
March 13, 2017
C.C.E., VISAKHAPATNAM Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
January 24, 2017
C.C.E., VISAKHAPATNAM-II Vs. ANDHRA PRADESH PAPER MILLS LTD.
December 8, 2017
C.K. JAYACHANDRA REDDY, S/O. LATE KRISHNA REDDY, AGED ABOUT 63 YEARS, OCC:AGRICULTURE, R/O. REDDY AND REDDY COLONY, KATTAMANCHI, CHITTOOR, CHITTOOR DISTRICT Vs. THE COMMISSIONER OF ENDOWMENTS, GOVERNMENT OF ANDHRA PRADESH, BOGGULAKUNTA, TILAK ROAD, ABIDS, HYDERABAD AND TWO OTHERS
January 30, 2017
C.V. SONA Vs. STATE OF ANDHRA PRADESH REP. BY ITS CHIEF SECRETARY, HYDRABAD AND OTHER
February 15, 2017
C.VENKATAIAH Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
November 15, 2017
CAPT.D.K.GIRI Vs. SECUNDERABAD CLUB REPRESENTED BY ITS SECRETARY
December 5, 2017
CEMENT CORPORATION OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA
February 7, 2017
CH LAXMINARAYANA Vs. STATE OF TELANGANA
June 1, 2017
CH RAMAKOTAIAH Vs. ASSISTANT COMMISSIONER, CENTRAL EXCISE & SERVICE TAX
August 2, 2017
CH. BHUPAL GOUD Vs. K.I.K. VIJAY KUMAR
June 21, 2017
CH. CHINNAKISHORE VENUKOTI Vs. THE STATE OF TELANGANA, REP.BY ITS COMMISSIONER & DIRECTOR OF SCHOOL EDUCATION, BESIDE TELEPHONE BHAVAN, LAKDI
March 20, 2017
CH. LAXMAN RAO Vs. THE DIST COOPERATIVE CENTRAL BANK & ANOTHER
March 3, 2017
CH.MARUTHI Vs. PORANDLA SUSHEELA
November 24, 2017
CHADALAVADA KISHAN KUMAR, GUNTUR DIST. Vs. COMMISSIONER OF ENDOWMENTS, KRISHNA DIST. AND OTHERS
July 6, 2017
CHAGANTI LAKSHMA REDDY Vs. CHAGANTI SIVA RAMI REDDY
December 15, 2017
CHAIRMAN AND MANAGING DIRECTOR, APSPDCL Vs. G. VENKATESH
September 22, 2017
CHAIRMAN STATE LEVEL POLICE RECRUITMENT BOARD AND OTHERS Vs. PASIVEDALA SIVA PRASAD
December 15, 2017
CHAKALI ANJAIAH, MAHABUBNAGAR AND ANOTHER Vs. STATE OF TELANGANA, REP. PUBLIC PROSECUTOR AND ANOTHER
February 21, 2017
CHALASANI KALYANI LEELA Vs. CHALASANI SOURI RAJA PERUMALLU
August 4, 2017
CHALLA RAJU Vs. PYLA GIREENU (DIED) PER L.RS.
December 6, 2017
CHALLAPALLI VENKATESWARA RAO Vs. MEKA GANGADHARA RAO
November 24, 2017
CHANDALA VEERA V SATYANARAYANA Vs. CHANDALA SESHA RATNAM AND ORS
December 12, 2017
CHANDSI SAH Vs. STATE OF TELANGANA
July 25, 2017
CHARAGONDA THIRUPATHI Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF ANDHRA PRADESH, HYDERABAD
June 6, 2017
CHATTI HANUMANTHA RAO Vs. CHAIRMAN, MANDAL LEGAL SERVICES AUTHORITY (LOK ADALAT), PRATHIPADU AND ANOTHER
June 15, 2017
CHAVALI ANILAJA (SMT) AND OTHERS Vs. THE DISTRICT COLLECTOR, RANGA REDDY DISTRICT AND OTHERS
February 1, 2017
CHEPURI HANUMANTHA RAO Vs. CHEPURI UMA BALA, HYDERABAD
February 21, 2017
CHIEF GENERAL MANAGER, HPCL, VASAKHA REFINERY Vs. GENERAL SECRETARY, HPCL EMPLOYMENT UNION (VISAKHA REFINERY) (CITU)
March 27, 2017
CHIEF GENERAL MANAGER, O & E., HINDUSTAN PETROLEUM CORPORATION LTD. Vs. C. SHANKAR
January 30, 2017
CHIEF MANAGER BANK OF INDIA, HYDERABAD Vs. AUTH, INDUSTRIAL AND FINANCIAL AND RECON.
November 28, 2017
CHIMPULA SHAILAJA Vs. STATE OF TELANGANA
July 5, 2017
CHINTALA NARASIMHA REDDY, RANGA REDDY DIST Vs. B. SATYANARAYANA, HYDERABAD
June 16, 2017
CHINTEEDI NARAYANA MURTHY, S/O LATE SURYA RAO Vs. N RAMESH KUMAR, IAS (RETD ) AND ANOTHER
September 15, 2017
CHINTHAKUNTA RAJESEKHAR RAO Vs. VENKATA SAI AND CO, REP BY ITS MANAGING PARTNER
June 21, 2017
CHINTHGUNTI SEETHAYYAMMA Vs. T. APPALANAIDU & 2 OTHERS
March 3, 2017
CHITHIRALA NAGA SARASWATHI Vs. YANGALA ANANTHAPERLINGAM (DIED) AND OTHERS
November 24, 2017
CITIZENS WELFARE SOCIETY Vs. UNION OF INDIA, REP.
June 1, 2017
COGENT VENTURES (INDIAN) LTD Vs. STATE OF T G AND ORS
November 3, 2017
COMMERCIAL TAX OFFICER Vs. SRI K. NAVEEN KUMAR
July 28, 2017
COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM Vs. TIRUPATHI FUELS PVT. LTD.
March 13, 2017
COMMISSIONER OF CUSTOMS Vs. JAI BALAJI INDUSTRIES LTD ,KOLKATA
November 16, 2017
COMMISSIONER OF CUSTOMS, C. EX. AND S.T., GUNTUR Vs. CITY LUBRICANTS PVT. LTD.
November 16, 2017
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX Vs. P BHAVANIPATHI RAO
December 5, 2017
COMMISSIONER OF INCOME TAX-2, HYDERABAD Vs. G MAHESH BABU
January 6, 2017
COMMISSIONER OF INCOME-TAX (EXEMPTIONS), HYDERABAD Vs. WATER AND LAND MANAGEMENT TRAINING AND RESEARCH INSTITUTE
March 15, 2017
COMMR OF CENTRAL EXCISE Vs. ANDHRA PRADESH PAPER MILLS LTD
February 9, 2017
COMMR OF INCOME TAX, TIRUPATI Vs. J CHARAN KUMAR
April 17, 2017
CONSORTIUM OF M/S ACRE COKING AND REFRACTORY ENGINEERING CONSULTING CORPORATION Vs. RASHTRIYA ISPAT NIGAM LIMITED (RINL)
March 15, 2017
D BALAJI S/O LALU Vs. DEPOT MANAGER, RTC, SURYAPET BUS DEPOT, NALGONDA DISTRICT
March 22, 2017
D L VISWA MURTHY Vs. T V MURALIDHAR
December 5, 2017
D RAMESH AND ORS Vs. STATE OF A P AND ORS
March 21, 2017
D SRINIVASA RAO Vs. STATE, REP BY SPECIAL PUBLIC PROSECUTOR, CBI/SPE, HIGH COURT AT HYDERABAD
April 12, 2017
D. BALAJI Vs. HONBLE LABOUR COURT
March 22, 2017
D. JAHED BASHA HYDERABAD AND 20 OTHERS Vs. VC AND MD, TELANGANA STATE ROAD TRANSPORT CORPORATION
April 6, 2017
D.B.SURESH BABU Vs. STATE
December 20, 2017
D.N. MANIMANJARI Vs. S. VIRUPAKSHESWARA RAO
December 21, 2017
D.S. BALARAM, SRIKAKULAM DIST Vs. DR. B. RAMESH, VISAKHAPTNAM AND OTHERS
March 24, 2017
D.SOLOMON AMRUTH RAJ Vs. THE PRINCIPAL SECRETARY TO GOVERNOR, RAJ BJHAVAN, HYDERABAD AND ANOTHER
October 26, 2017
D.V.N. LAKSHMI Vs. PRL. SECRETARY (MUD)
August 28, 2017
DABBAKUTI RADHA KRISHNA Vs. STATE OF ANDHRA PRADESH
November 30, 2017
DAMMU ESWARA RAO Vs. GORLI GOURESH
December 14, 2017
DANDI KONDAIAH AND OTHERS Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT OF JUDICATURE, THROUGH S.H.O., THOTTAMBEDU P.S., CHITTOR DISTRICT
February 20, 2017
DANTAM UDAY KUMAR Vs. P. SUBRAMANYAM
July 26, 2017
DANTAM UDAY KUMAR Vs. P SUBRAMANYAM AND OTHERS
June 23, 2017
DASARI DEEPTHI AND ANOTHER Vs. STATE OF TELANGANA AND ANOTHER
September 22, 2017
DASARI GOTTAM VEERANNA AND ANOTHER Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PUBLIC PROSECUTOR
June 19, 2017
DASARI GURUMURHTY @ SATEESH Vs. STATE OF A.P.
November 6, 2017
DASARI HANDRA REDDY AND ORS Vs. D NARASIMHA REDDY AND ORS
April 28, 2017
DASARI RADHA KRISHNA MURTHY AND ANOTHER Vs. KINNERA KRISHNAIAH AND ANOTHER
February 8, 2017
DASARI SEETHA NAIDU, W/O D SURESH BABU Vs. PRADEEP K SHARMA, REGISTRAR, POST GRADUATE & RESEARCH INSTITUTE
December 22, 2017
DASARI VIJAY Vs. UNION OF INDIA AND ANOTHER
January 19, 2017
DEEP INDUSTRIES LTD. Vs. OIL AND NATURAL GAS CORPORATION LTD.
September 19, 2017
DENNIS SPEECHLY Vs. STATE AND ANOTHER
April 18, 2017
DEPOT MANAGER, APSRTC, BUS DEPOT, WARANGAL Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
January 5, 2017
DEPOT MANAGER, APSRTC, VISAKHAPATNAM AND ORS Vs. EVANI RAMA LAKSHMI AND ORS
November 1, 2017
DEPOT MANAGER, APSRTC, VISAKHAPATNAM DIST Vs. PACHIPALA ESWARA RAO AND ORS
August 3, 2017
DEPOT MANGER, TSRTC Vs. MOHD. FAKRUDDIN
April 12, 2017
DHATLA LAKSHMIPATHI RAJU Vs. P.VENKATA RAMANA AND ANOTHER
June 2, 2017
DHRUV MEDICAL CENTRE, A PARTNERSHIP FIRM Vs. VIJAY SHANKER PATEL AND ANOTHER
January 20, 2017
DHULIPALLA MURALI Vs. STATE OF A P AND ORS
April 25, 2017
DHULIPALLA SRINIVASA RAO Vs. KANDULA GOVARDHAN RAO
December 20, 2017
DHULIPALLA VENKATESWARLU Vs. STATE OF A.P.
February 14, 2017
DIAMOND SHIPPING COMPANY LTD & ORS Vs. COMMISSIONER OF CUSTOMS (PORT) & ORS
September 5, 2017
DILIP KUMAR Vs. PRL. SECY., ENERGY
August 7, 2017
DINAZ NORIA Vs. CANTONMENT BOARD
October 20, 2017
DINTAKURTHI NARAYANA Vs. RACHURU BHASKAR RAO
July 7, 2017
DIRECTOR GENERAL, CPWD NIRMAN BHAVAN Vs. K.S. RAO, RETIRED EXECUTIVE ENGINEER [ELECTRICAL]
July 5, 2017
DIRECTOR OF SERICULTURE Vs. V.V. BHASKAR KUMAR
June 12, 2017
DIRECTOR, AMODA IRON AND STEEL LIMITED Vs. SPL CHIEF SECRETARY, PANCHAYATRAJ DEPT AND ORS
March 2, 2017
DIRECTOR, SAINATH ESTATES PVT LTD Vs. REGISTRAR, DEBTS RECOVERY TRIBUNAL AND ORS
May 4, 2017
DOLLA SUBBARAO, W.G. DIST Vs. EEDA AMRUTHARAO
January 30, 2017
DR RIZWANA & 3 OTHERS Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY & 3 OTHERS
August 1, 2017
DR. B. SATISH KUMAR, S/O B. R. SHIVARAM Vs. UNION OF INDIA
August 24, 2017
DR. CH. POORNASREE SESHA SAI NEELIMA D/O. RAMASESHA SARMA Vs. THE STATE OF TELANGANA
April 12, 2017
DR. GUDDETI POSHANNA, NIZAMABAD DT AND 2 OTHERS Vs. THE STATE OF TELANGANA
December 7, 2017
DR. K. RADHA KRISHNA, VSP. Vs. ANDHRA UNIVERSITY, REP. BY REGISTRAR VSP & OTHERS
June 1, 2017
DR. K. SAILAJA Vs. DR. TUMMA GURU KIRAN BABU AND ANOTHER
October 30, 2017
DR. K. VARA PRASAD Vs. DR. DHULIPALLA MURALI
April 25, 2017
DR. KASIMHANTI VENKATA SRINIVASA SRIKRISHNA GEETHANAND Vs. KANDUKURI BUTCHI MALLIKESWARA RAO
December 15, 2017
DR. KOVI SREEHARI Vs. COMMISSIONER OF AYUSH, STATE OF A.P., SECUNDERABAD AND OTHERS
March 3, 2017
DR. N.J PRAMEELA SUBHASHINI Vs. REGISTRAR, OSMANIA UNIVERSITY, HYDERABAD
September 5, 2017
DR. NAZMA, HYDERABAD Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCE, VIJAYAWADA
July 12, 2017
DR. P. MADAN MOHAN RAO Vs. SRI P. SURENDRANATHA RAO
April 3, 2017
DR. REDDY’S RESEARCH FOUNDATION Vs. MINISTRY OF CORPORATE AFFAIRS
October 6, 2017
DR. S. SHOBA RANI Vs. THE STATE REORGANIZATION DEPARTMENT REP BY ITS SECRETARY, GENERAL ADMINISTRATION (SR) DEPARTMENT, A.P. SECRETARIAT, HYDERABAD AND OTHERS
February 27, 2017
DR. TALLURI SATISH CHANDRA Vs. THORAM VENKATESWARA RAO AND TWO OTHERS
January 5, 2017
DR. Y. PRATAP REDDY Vs. GOVT OF A.P.
February 23, 2017
DUBBAKA PADMA Vs. BOLLAM NARAYANA
December 14, 2017
DUDAPAKA HARITHA Vs. STATE OF A.P.
June 5, 2017
DUGAR PET-CON, D NO 9-52-11, APPALASWAMY STREET, VIJAYAWADA, KRISHNA DISTRICT Vs. STATE OF A P , REP BY ITS PRL SECRETARY, REVENUE (CT-II) DEPT
April 27, 2017
DUGUDU CHINA TIRUPATHI Vs. STATE OF ANDHRA PRADESH
December 8, 2017
DUSHYANT M. VORA Vs. STATE OF A.P.
October 11, 2017
DUSSA SRINU Vs. SUPERINTENDENT OF PRISONERS AGRICULTURAL COLONY, CHERLAPALLI
February 6, 2017
E. LAXMINARAYANA, S/O LATE RAGHURAMAIAH, Vs. THE HIGH COURT OF A.P., HYDERABAD
March 1, 2017
E. SUBRAMANYAM NAIDU Vs. L. SUJATHA
August 18, 2017
E.KRISHNA AND OTHERS Vs. STATE OF A.P.
November 17, 2017
E.S. ANJANEYULU Vs. REGIONAL MANAGER
February 27, 2017
EAGLE HUNTER SOLUTIONS LIMITED, REP BY ITS EXECUTIVE DIRECTOR Vs. STATE OF ANDHRA PRADESH, REP BY ITS PRINCIPAL SECRETARY
June 16, 2017
EDIGA CHANDRASEKAR GOWD AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH
March 22, 2017
EESAMPALLI SRINIVAS Vs. STATE OF ANDHRA PRADESH
December 2, 2017
EKKALADEVI DEVAIAH Vs. BOJJA LAXMI
June 30, 2017
ELECTRONICS CORPN. OF INDIA LTD. Vs. C.C.E., C. & S.T., HYDERABAD-III
October 26, 2017
ELECTRONICS CORPORATION OF INDIA LIMITED Vs. MEDICAL COUNCIL OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF LABOUR & EMPLOYMENT,NEW DELHI AND 3 OTHERS
June 19, 2017
ELURU COOPERATIVE HOUSE MORTGAGE SOCIETY LTD Vs. INCOME TAX OFFICER
September 13, 2017
EMC LIMITED Vs. ICOMM TELE LIMITED
June 30, 2017
EMMAR LOGISTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX
August 2, 2017
EUNICE LALNUNMAWII CHAWNGTHU Vs. MAHINDER REDDY, I P S
September 15, 2017
EXECTUIVE OFFICER (TTD) AND ORS Vs. NARAYAN TRADING CORPORATION
February 21, 2017
FEDERATION OF SOCIAL RESPONSIBILITY PROFESSIONAL INSTITUTIONS, PLOT NO.100, HIGH COURT COLONY, VANASTHALIPURAM, HYDERABAD, REP. BY ITS NATIONAL CHAIRMAN, DR. REV. K.V.K. RAO Vs. UNION OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, SHASTRI BHAWAN, C
April 6, 2017
G J MULTICLAVE (INDIA) PVT LTD Vs. STATE OF TELANGANA REP , BY ITS SECRETARY, ENVIRONMENT, FOREST, SCIENCE & TECHNOLOGY DEPT, SECRETARIAT, HYDERABAD AND OTHERS
August 1, 2017
G NAGANNA, S/O SAVARANNA OCC Vs. SUB DIVISIONAL POLICE OFFICER
September 1, 2017
G RADHA MADHAVI Vs. INDIAN OIL CORPORATION LTD AND OTHERS
September 22, 2017
G SRINIVAS REDDY Vs. STATE OF A P AND ORS
March 10, 2017
G SWAMY Vs. CHEETY SULOCHANNA AND ORS
April 6, 2017
G VIKAS REDDY & CO Vs. TELANGANA STATE TOURISM DEVELOPMENT CORPORATION LTD
October 26, 2017
G YASHWANTH REDDY Vs. STATE OF A P AND ORS
December 15, 2017
G. ANJAIAH Vs. APSRTC
February 10, 2017
G. GOVINDU S/O LATE GATTANNA R/O RAJUPALLY, NARVA MANDAL MAHABUBNAGAR DISTRICT Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MUSHEERABAD HYDERABAD AND ANOTHER
February 28, 2017
G. HARI BABU Vs. PRL. SECY
July 1, 2017
G. JYOTHI Vs. STATE OF TELANGANA
March 21, 2017
G. KRISHNA MURTHY Vs. E.T. MUNIRATHNAM
August 24, 2017
G. MALLIESWARY Vs. V. RAMBABU & ANR.
November 1, 2017
G. MD. ALI KHAN Vs. SECY., SCHOOL EDN. DEPT. (TELANGANA AND ANDHRA PRADESH)
September 19, 2017
G. NAGANNA Vs. MANMOHAN SINGH
September 1, 2017
G. NARAYANA Vs. DIRECTOR/COMMISSIONER, DISABLED WELFARE AND SENIOR CITIZENS
July 11, 2017
G. RAJA RAO Vs. S.V.S. KIRAN
October 27, 2017
G. RAMA MOHAN RAO AND ANOTHER Vs. THE GOVERNMENT OF ANDHRA PRADESH, REP, BY ITS PRINCIPAL SECRETARY AND CHAIRMAN, AGRICULTURAL, MARKETING & COOPERATIVE DEPARTMENT, SECRETARIAT, HYDERABAD AND ANOTHER
March 7, 2017
G. SATISH KUMAR Vs. PRL. SECRETARY
June 30, 2017
G. SAYANNA Vs. A.P.S.ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR, MUSHEERABAD
December 26, 2017
G. SHASHI KUMAR S/O G. MALLAIAH, AGED ABOUT 29 YEARS, OCCU: CONDUCTOR, E. NO. 801634, R/O. 1 Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION, REP. BY ITS MANAGING DIRECTOR, BUS BHAVAN, MUSHEERABAD, HYDERABAD AND ANOTHER
March 22, 2017
G. SREERAMULU, S/O. VEERABASAVAIAH, FOOD SAFETY OFFICER, (NON Vs. STATE OF A.P.
April 28, 2017
G. SRINIVAS, W.G. DIST Vs. V. UMADEVI, W.G. DIST
July 13, 2017
G. SUBRAMANYAM (DIED) REPRESENTED BY HIS L.RS G. SUGUNAMMA AND OTHERS Vs. B. RAGHUNATH (DIED) REPRESENTED BY HIS L.RS B. REVATHI AND OTHERS
June 5, 2017
G. SUDERSAN AND OTHERS Vs. DEPUTY COMMISSIONER OF LABOUR, GOVT. OF A.P. TWIN CITIES, HYDERABAD AND OTHERS
March 30, 2017
G. VEERAIAH Vs. STATE OF TELANGANA
July 20, 2017
G.ARUN KUMAR & ORS Vs. THE UNION OF INDIA
November 24, 2017
G.B. PRASANNA(SMT.) Vs. SMT. M.D. VEDANAYAKI
September 19, 2017
G.HARI BABU Vs. K.JAVARAM REDDY
December 18, 2017
G.J. MULTICLAVE (INDIA) PVT. Vs. STATE OF TELANGANA
September 1, 2017
GADDAM SAYANNA Vs. P. KISTAIAH
July 28, 2017
GADDAMANUGU VENKATA SARADA SUBRAHMANYA SARMA AND OTHERS Vs. TELUPURI VEERA VENKAMMA @ MANJULA DEVI
June 16, 2017
GAMESA WIND TURBINES PVT. LTD Vs. MYTRAH ENERGY (INDIA) LTD.
December 27, 2017
GAMPA SRINIVAS Vs. THE STATE OF TELANGANA
July 14, 2017
GANDHAVARAPU NOOKARAJU, VISAKAPATNAM AND 3 ORS. Vs. THE STATE OF ANDHRA PARDESH, REP PUBLIC PROSECUTOR
June 12, 2017
GANDLA SARADAMMA AND OTHERS Vs. GALDA RAMAIAH (DIED)
December 27, 2017
GANUGA RANGANATH Vs. HOTEL GARUDADRI (PRIVATE) LIMITED
November 10, 2017
GARPATI SUBBA RAO Vs. SOUTH CENTRAL RAILWAY GOVERNMENT OF INDIA
November 2, 2017
GATTU MAHESH & ANOTHER Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR, HIGH COURT OF A P , HYDERABAD AND ANOTHER
October 13, 2017
GAUTAM CHAND CHORDIA AND 6 OTHERS Vs. SMT. MAJIDA HASANY AND 8 OTHERS
March 1, 2017
GAUTAM CHAND CHORDIA AND 6 OTHERS Vs. SMT. MAJIDA HASANY AND 8 OTHERS
March 2, 2017
GAYATHRI TIMBER PVT. LTD. Vs. SECY., DEPT. OF REVENUE, NEW DELHI
March 7, 2017
GAYATRHI Vs. SECY., AGRICULTURAL MARKETING DEPT., HYDERABAD & OTHERS
December 5, 2017
GEDDAM SYAMALA AND OTHERS Vs. STATE OF ANDHRA PRADESH AND OTHERS
September 15, 2017
GIDDALURI KASTHURAMMA (DIED) Vs. K. SIVAPRAKASAM AND ANOTHER
October 6, 2017
GINZER ININFRASTRUCTURE PVT LTD AND ORS Vs. M S AGARWAL FOUNDRIES PVT LTD AND ORS
October 9, 2017
GMR HYDERABAD INTERNATIONAL AIRPORT LTD Vs. MENZIES AVIATION PLC AND ORS
March 30, 2017
GODREJ SARA LEE LIMITED Vs. ASSISTANT COMMISSIONER (CT) INT LTU
June 1, 2017
GOGIREDDY ANJIREDDY Vs. STATE OF A.P. REPRESENTED BY ITS PUBLIC PROSECUTOR THROUGH POLICE STATION, KARAMPUDI, GUNTUR DIST. AND ANOTHER
January 25, 2017
GOGULA RAMANAIAH Vs. STATE OF ANDHRA PRADESH
December 8, 2017
GOKARI JAGADESHWAR Vs. G.V. ARJUN
July 10, 2017
GOLLAMUDI RAMESH Vs. MODUKURI NAGAMANI @ MODKURI GETHA NAGAMANI
August 30, 2017
GOLLU SATYAVATHI W/O LATE GOLLU SURYA RAO Vs. KILAPARTHI APPARAO, S/O SIMHACHALAM
November 17, 2017
GONEPALLI RAJAMALLAIAH Vs. RAGIPALLI RAJARAM @ PEDDA RAJARAM @ RAJAMREDDY AND OTHERS
February 23, 2017
GOPU SESHUVANI Vs. PUTABOYINA SURYAPRAKASA RAO
April 13, 2017
GOPU SRINIVAS REDDY @ PARANDAMULU, S/O LIMBAIAH Vs. STATE OF ANDHRA PRADESH
August 11, 2017
GORENTALA KIRAN Vs. SECRETARY, FINANCE AND PLANNING DEPT.
September 21, 2017
GORIGA BHIMSEN Vs. STATE OF TELANGANA
September 7, 2017
GOSULA RAMULU, S/O. BOGURAIAH, AGED : 52 YEARS, OCC : AGRICULTURE, (DIED) PER LRS AND OTHERS Vs. A.P. WAKF BOARD, REP. BY ITS SECRETARY, NAMPALLY, HYDERABAD AND OTHERS
March 24, 2017
GOTTIPATI HANUMAYAMMA Vs. THE STATE REPRESENTED BY THE PUBLIC PROSECUTOR
November 10, 2017
GOVERNMENT OF ANDHRA PRADESH Vs. M.D. WAHAJUDDIN
December 15, 2017
GOVERNMENT OF ANDHRA PRADESH Vs. B SATHAIAH
September 21, 2017
GOVERNMENT OF ANDHRA PRADESH Vs. SMT. M. VEERAMMA
August 10, 2017
GUDIPUDI SURYA GOPALA SRINIVASA RAO AND ANOTHER Vs. STATE OF ANDHRA PRADESH, AND ANOTHER
November 10, 2017
GUJJARI DIVA PRASAD Vs. BULUSU VIDYA SAGAR
February 17, 2017
GUNDA SAMPATH Vs. STATE OF A.P.
April 24, 2017
GUNDEPALLI MEENACHARYULU @ ABBANNA Vs. STATE OF ANDHRA PRADESH
September 13, 2017
GUNDETI MURALI AND ORS Vs. DISTRICT REVENUE OFFICER AND ORS
December 20, 2017
GUNDLAPALLI JAYARAM & ANOTHER Vs. MUDDISETTY KALAVATHAMMA & ANOTHER
August 29, 2017
GUNJA VENKANNA S/O ABBULU Vs. THE CHAIRMAN AND MANAGING DIRECTOR, SINGARENI COLLIERIES CO., LTD.
December 19, 2017
GUNTUKA RAJA RAM, S/O RAJALINGAM Vs. THE STATE OF TELANGANA REPRESENTED BY ITS PRINCIPAL SECRETARY
March 14, 2017
GUNTUR SAI RAMANA MURTHY Vs. STATE OF ANDHRA PRADESH, REP BY ITS PUBLIC PROSECUTOR AND ANOTHER
November 6, 2017
GUNTURI VARALAKSHMI Vs. STATE OF ANDHRA PRADESH
July 7, 2017
GURUJALA VANKATESWARA RAO Vs. UNION OF INDIA
September 11, 2017
GUTHIKONDA VENKATA APPA RAO Vs. MATTA YESURATNAM S/O SUBBA RAO,AND 5 OTHERS
October 31, 2017
H NARASIMHULU AND ORS Vs. M D , TP GENERATION CORP LTD AND ORS
February 16, 2017
H VIJAYA Vs. STATE OF T S AND ORS
March 8, 2017
H. ANWAR KHAN Vs. SMT. G. RAVI KUMARI AND OTHERS
December 13, 2017
HANDUM INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER AND 4 OTHERS
April 20, 2017
HARIJANA NARASIMHA Vs. STATE OF A P
December 14, 2017
HMT SATAVAHANA NAGAR WELFARE ASSOCIATION Vs. HYDERABAD METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
April 12, 2017
HOTEL PERAL CITY Vs. DEBTS RECOVERY TRIBUNAL
November 21, 2017
HUSSAIN BEE AND ORS Vs. PRL SECY , REVENUE DEPT AND ORS
April 25, 2017
HUSSAIN FALLAH Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
February 17, 2017
HYDERABAD CO Vs. A.P. CO
September 22, 2017
HYDERABAD METROPOLITAN Vs. M/S HOTEL MALLIGI PVT. LTD
January 3, 2017
I RAMESH REDDY Vs. S H O , II TOWN (L&O) P S , RAJAMAHENDRAVARAM, EAST GODAVARI DISTRICT AND ORS
July 6, 2017
ICFAI UNIVERSITY MEGHALAYA PETITIONER Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX
November 14, 2017
ICFAI UNIVERSITY MEGHALAYA Vs. PRINCIPAL COMMISSIONER OF CENTRAL TAX, HYDERABAD
November 20, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. BOTTA DHRUVA TEJA
June 16, 2017
ICOMM TELE LIMITED Vs. BROADCOM CORPORATION (EARLIER M/S BECEEM COMMUNICATIONS)
February 20, 2017
IMRAN HUSSAIN Vs. RULIMA BEGUM AND ANOTHER
February 16, 2017
IN RE ASMITHA MICROFIN LTD., HYDERABAD, TELANGANA Vs. STATE
April 18, 2017
INCHEM INC, A COMPANY INCORPORATED UNDER THE LAWS OF THE UNITED STATES OF AMERICAN IN THE STATE OF NEW YORK Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA, NEW DELHI
December 29, 2017
INVENTAA CHEMICALS LTD Vs. AUTHORIZED OFFICER, BANK OF INDIA
August 4, 2017
J . V . G . REDDY Vs. TSRTC, MUSHEERABAD HYDERABAD
August 30, 2017
J HARINADHA BABU Vs. STATE OF A P
January 27, 2017
J R EXPORTS Vs. DEPUTY COMMISSIONER (CT)
December 15, 2017
J. AMRNATH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TS AND AP, REP. B REGISTRAR AND OTHERS
March 8, 2017
J. KIRAN KUMAR Vs. THE STATE OF ANDHRA PRADESH
October 23, 2017
J. MADANMOHAN Vs. CHIEF SECY., GAD., HYD., & 3 OTHERS
March 22, 2017
J. MOHANA RAO Vs. VISAKHAPATNAM PORT TRUST, VISAKHAPATNAM
June 28, 2017
J. SARADA GOVARDHINI Vs. THE SPECIAL OFFICER AND COMPETENT AUTHORITY
July 14, 2017
J. SHYAM BABU Vs. STATE OF TELANGANA
February 9, 2017
J. VEERAIAH Vs. INDIAN OVERSEAS BANK
July 4, 2017
J. VENKATESWAR RAO Vs. VIJAYA LAKSHMI
June 29, 2017
J. VENKATESWARLU Vs. STATE OF TELANGANA AND OTHER
June 23, 2017
J.ADITYA RAO Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
November 22, 2017
J.PADMA AND OTHERS Vs. D.SATYANARAYANA AND ANOTHER
December 19, 2017
JABISETTI KUTUMBA RAO, KHAMMAM DIST AND OTHERS Vs. KARNATI VENKAT RAO, KHAMMAM DIST AND OTHERS
March 17, 2017
JAGDAMBA PHOSPHATE, KOTA, REP. BY ITS DIRECTOR Vs. COROMANDEL INTERNATIONAL LTD.
March 28, 2017
JAJIMOGGALA APPARAO @ SUDULA APPARAO Vs. STATE OF ANDHRA PRADESH
September 15, 2017
JAKIR HUSSAIN KOSANGI AND OTHERS Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HOME
September 18, 2017
JAKIR HUSSAIN KOSIGI Vs. STATE OF ANDHRA PRADESH
July 4, 2017
JALADI SRINIVASA RAO Vs. COMMR. OF C. EX., CUS. AND S.T.
August 4, 2017
JALLARAPU LAXMAN RAO Vs. JALLARAPU PEDDA VENKATESWARLU
November 1, 2017
JALLI RADHA KRISHNA Vs. STATE OF A P
November 30, 2017
JAMMANA ESTHER RANI AND OTHERS Vs. P. SOMESHWARA RAO AND OTHERS
October 27, 2017
JANAPAREDDI JAGAN MOHAN, SECUNDERABAD Vs. P. PADAYYA, VISAKHAPATNAM
July 12, 2017
JANGA RAGHAVA REDDY Vs. STATE OF TELANGANA
June 15, 2017
JAREENA SULTANA Vs. CHAIL SINGS & OTHERS
December 8, 2017
JAYA BALAJEE REAL MEDIA PVT. LTD. Vs. PRL. COMMISSIONER OF INCOME TAX (CENTRAL)
October 11, 2017
JD, DIRECTORATE OF ENFORCEMENT, HYDERABAD AND OTHERS Vs. Y.S. BHARATHI REDDY, HYDERABAD AND OTHERS
January 5, 2017
JIGIREDDI NOOKA RAJU Vs. STATE OF ANDHRA PRADESH
June 7, 2017
JINENDRA JEWELLERS Vs. B VENKATESWARA
December 15, 2017
JINENDRA JEWELLERS Vs. B.VENKATESWARA RAO
November 15, 2017
JINKA VENKATA RATNANA Vs. STATE OF A.P. AND ORS.
April 27, 2017
JOINT DIRECTOR OF AGRICULTURE, MEDAK DISTRICT Vs. V. SATYANARAYANA REDDY
August 17, 2017
JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, HYDERABAD Vs. TECH MAHINDRA LIMITED, HYDERABAD AND OTHERS
March 30, 2017
JOINT TRANSPORT COMMISSIONER AND SECRETARY Vs. MR. MOHD. JAVEED
June 20, 2017
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY Vs. UNION OF INDIA
July 6, 2017
JOSEPH SRIHARSHA & MARY INDRAJA EDUCATIONAL SOCIETY, PLOT NO.102, HIGH COURT COLONY, VANASTHALIPURAM, HYDERABAD Vs. UNION OF INDIA, MINISTRY OF HUMAN RESOURCE DEVELOPMENT, SHASTRI BHAWAN, C
April 6, 2017
JOSEPH SRIHARSHA AND MARY INDRAJA EDUCATIONAL SOCIETY Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY
September 4, 2017
JUPUDI SURESH BABU Vs. N ANIL KUMAR AND ORS
March 31, 2017
K R SURYANARAYANA Vs. COMMISSIONER OF COMMERCIAL TAXES, GOVERNMENT OF ANDHRA PRADESH, NAMPALLY, HYDERABAD AND 2 OTHERS
December 5, 2017
K RAMA DEVI Vs. CHERUKU SULOCHANA AND ORS
March 1, 2017
K RAMESH Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 20, 2017
K RANGAIAH Vs. GOVERNMENT OF ANDHRA PRADESH AND ANOTHER
December 19, 2017
K RATHNAMMA Vs. STATE OF ANDHRA PRADESH AND ORS
November 30, 2017
K SATYA REDDY Vs. ANASUYA DEVI
July 24, 2017
K SATYANARAYANA AND ORS Vs. K KRISHNA REDDY
February 3, 2017
K. ABDUL RAZAQ Vs. K. SHAKEEL AHMED AND ANOTHER
January 17, 2017
K. ANNAPURNA KUMARI Vs. UNION OF INDIA
October 11, 2017
K. ARJUNA RAO Vs. KATURU YEUKONDALU
March 10, 2017
K. CHENCHU LAKSHMI Vs. P. RAJA REDDY AND ORS.
September 7, 2017
K. GANGADHAR Vs. APSRTC
February 20, 2017
K. JHANSI RANI Vs. THE STATE OF TELANGANA
June 7, 2017
K. LAKSHMINARAYANA Vs. K. DASTHAGIRI SAHEB
August 11, 2017
K. LOKAIAH Vs. R. MANI RAJU
January 27, 2017
K. MOULALI Vs. STATE OF ANDHRA PRADESH
September 5, 2017
K. NAGAIAH AND OTHERS Vs. THE STATE OF TELANGANA AND OTHERS
June 5, 2017
K. NAGARAJU Vs. STATE OF ANDHRA PRADESH
August 21, 2017
K. NAGESWARA RAO Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
July 19, 2017
K. RAGHURAM REDDY AND ANOTHER Vs. STATE OF TELANGANA,
December 14, 2017
K. RAJINIKANTHA REDDY Vs. SMT. K. RAMA DEVI
September 7, 2017
K. RAMA KUMARI Vs. K. ANIL KUMAR BENARJI (DIED)
January 5, 2017
K. RATNA PRABHA Vs. STATE OF TELANGANA
June 20, 2017
K. SAI RAM Vs. STATE OF ANDHRA PRADESH
September 7, 2017
K. SAMUEL JOHN Vs. THE COMMISSIONER OF LABOUR
April 17, 2017
K. SATISH KUMAR Vs. UNION OF INDIA AND ORS.
March 16, 2017
K. SATYANARAYANA AND OTHERS Vs. A.P. COOPERATIVE TRIBUNAL, VISAKHAPATNAM, REP. BY ITS REGISTRAR, AT VISAKHAPATNAM, AND OTHERS
January 5, 2017
K. SRINIVASA RAO Vs. APSRTC. REP. BY ITS MANAGING DIRECTOR
June 1, 2017
K. SUBRAMANYAM NAIDU Vs. RAILWAY PROTECTION FORCE, NEW DELHI
March 23, 2017
K. SUBRAMANYAM NAIDU Vs. THADIGOTLA VENKATA SUBBA REDDY
August 22, 2017
K. VIJAYAKUMAR, S/O RAMULU, AGE: 58 YEARS, OCC: JUNIOR CIVIL JUDGE, MAILAVARAM, KRISHNA DISTRICT Vs. THE STATE OF A.P., REP. BY ITS SECRETARY, LAW AND LEGAL AFFAIRS, A.P. SECRETARIAT, SAIFABAD, HYDERABAD; AND 2 OTHERS
March 3, 2017
K. VITTALA RAO Vs. THE STATE OF ANDHRA PRADESH
February 13, 2017
K.BALCHANDER Vs. VIGILANCE OFFICER
June 2, 2017
K.LAZAR Vs. INDUSTRIAL TRIBUNAL-CUM-LABOUR
November 30, 2017
K.R. BHOSLE, HYDERABAD Vs. MISHRA DHATU NIGAM LTD. HYD
June 1, 2017
K.V. SRINIVASA SRIKRISHNA GEETHANAND Vs. KANDUKURI BUTCHI MALLIKESWARA RAO
December 15, 2017
K.V.KALYAN SHANKER Vs. VISAKHAPATNAM PORT TRUST AND OTHERS
October 9, 2017
KADAVERU LAXMAMMA Vs. STATE OF TELANGANA, RACHAKONDA DISTRICT
July 21, 2017
KAGITALA VENKATA CHALAPATHI RAO Vs. SABARUNNISSA BEGUM
June 19, 2017
KAHKASHAN TABASSUM Vs. REGISTRAR, MAULANA AZAD NATIONAL UNIVERSITY AND ORS
September 22, 2017
KAKANI GOVERDHAN REDDY Vs. STATE OF A P
March 7, 2017
KALATHIL BROTHERS CONSTRUCTION CO. PVT. LTD. Vs. C.C.E. AND CUS., VISAKHAPATNAM
August 21, 2017
KALATHIL BROTHERS CONSTRUCTION COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS
August 21, 2017
KALLA JAGADEESH BABU, S/O KOLLA APPARAO Vs. SHRIRAM INVESTMENTS LTD
August 10, 2017
KALUVALA YELLAIAH Vs. KORRAPATI BHARATH KUMAR AND OTHERS
November 3, 2017
KAMESWARI CO-OPERATIVE HOUSING SOCIETY LTD. Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY
November 13, 2017
KAMLE KAMALAKAR Vs. CH. GOPAL KRISHNA
July 28, 2017
KANAKAMEDALA GANGADHARA RAO Vs. STATE OF ANDHRA PRADESH AND ORS
December 27, 2017
KANDAGATLA NIRMALA Vs. GOVERNMENT OF TELANGANA
June 29, 2017
KANNA PHANEENDRA Vs. JANA RAMA RAO AND ORS
March 1, 2017
KANUKUNTAL MALLIKARJUN Vs. STATE OF ANDHRA PRADESH REP BY ITS PUBLIC PROSECUTOR HIGH COURT HYDERABAD
July 19, 2017
KANURI SEETHA LAKSHMI Vs. POTHUKUCHI VIDYAPATI SASTRY
November 2, 2017
KARANAM NAGARAJU @ SNATHAKUMAR Vs. STATE OF ANDHRA PRADESH, REP BY THE PUBLIC PROSECUTOR
June 30, 2017
KAREM SIVAJEE Vs. J.PRASAD BABU & ORS.
January 6, 2017
KARIM MORANI Vs. THE STATE OF TELANGANA AND ANOTHER
September 5, 2017
KARNATI SHIVAMMA Vs. STATE OF A P
December 22, 2017
KARRI CHINNA RAO Vs. TIPPALA APPALA NARASAMMA
December 14, 2017
KARUNA GADDE Vs. SUDARSANA RAO GADDE
June 16, 2017
KASI REDDY SIDDAMMAGARI HARINATH REDDY Vs. AVULA DANAMMA
October 24, 2017
KASI REDDY SIDDAMMAGRI HARINATH REDDY Vs. AVULA DANAMMA & ORS
November 20, 2017
KASIDE RAJENDER Vs. STATE
August 4, 2017
KASIM, S/O. K. KAREEM, R/O. CHELURIVANDLAPALLI(V), THAMBALLAPALLI MANDAL, CHITTOOR DISTRICT, ANDHRA PRADESH Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH, HYDERABAD, TELANGANA STATE
April 6, 2017
KATHAN JAGAN Vs. STATE OF A.P.
October 6, 2017
KATHERA RAMULAMMA Vs. STATE OF ANDHRA PRADESH
November 15, 2017
KATHERA RAMULAMMA Vs. STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR
December 22, 2017
KATHULA YADAGIRI Vs. STATE OF A P
March 20, 2017
KATINENI SREENIVASULU Vs. THE STATE OF ANDHRA PRADESH
March 14, 2017
KATLA LAXMANNA AND ANOTHER Vs. M/S. RAO BROTHERS CHIT FUNDS PRIVATE LIMITED, KARKHAN BRANCH, SECUNDERABAD, REP. BY ITS GENERAL MANAGER AND OTHERS
January 19, 2017
KATLA PRASHANTHI W/O. SHANKER @ SHANKAIAH Vs. DUDAPAKA SHOBA, W/O SHANKER AND 9 OTHERS
February 21, 2017
KATTA MONDAIAH Vs. STATE OF ANDHRA PRADESH
October 23, 2017
KATURU YEUKONDALU, S/O.PARASURAMAIAH Vs. K. ARJUNA RAO, S/O.PARASURAMAIAH
March 10, 2017
KAVAMPALLI KANNAMMA @ KANAKAMMA Vs. STATE OF ANDHRA PRADESH
August 16, 2017
KESHA MEGHARAJ Vs. DR. DEEN DAYAL BUNG
August 8, 2017
KHAJA KUTUBUDDIN Vs. STATE OF TELANGANA AND ORS
July 11, 2017
KODAMANCHILI SRIRAMA SARMA Vs. STATE OF ANDHRA PRADESH
September 1, 2017
KOKKIRAPATI VENKATA RATHAM Vs. MELLIMI SAMUEL JOHN (DIED) AND OTHERS
December 27, 2017
KOLIKAPOGU CHITTIBABU Vs. KOLIKAPOGU ANNAPURNA
April 7, 2017
KOMIRI VENKANNA @ DOCTOR VENKANNA Vs. STATE OF ANDHRA PRADESH
November 17, 2017
KONAKALA RAMAKRISHNA @ RAMU AND OTHERS Vs. STATE OF A.P.
September 22, 2017
KONDAKANDLA YADAIAH AND OTHERS Vs. STATE OF TELANGANA, REP. BY ITS CHIEF SECRETARY, HYDERABAD AND OTHERS
January 5, 2017
KONIDHANA ANANDA SHARMA Vs. STATE OF ANDHRA PRADESH
June 22, 2017
KOPPOLU OBANNA (DIED) Vs. BHEEMUNIPADU ABRAHAM (DIED)
December 7, 2017
KOSU VENKANNA DORA Vs. STATE OF A.P., REP. BY ITS PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD THROUGH STATION HOUSE OFFICER, KORUKONDA P.S., EAST GODAVARI DISTRICT
January 19, 2017
KOTAPARTHI JOGAYYA Vs. STATE OF ANDHRA PRADESH
July 10, 2017
KOTHA SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH
June 16, 2017
KOTHAMASU MURALI KRISHNA Vs. KOTHAMASU BINDU REKHA
July 18, 2017
KOTHAPALLI GEETHA Vs. GUMMIDI SANDHYA RANI AND OTHERS
June 2, 2017
KRANS-TVSR (JOINT VENTURE), SECUNDERABAD Vs. SOUTH CENTRAL RAILWAY, SECUNDERABAD AND ORS
October 16, 2017
KRISHNA SPICES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT) AND 4 OTHERS
April 18, 2017
KUCHIMANCHI SUBRAHMANYAM Vs. STATE OF TELANGANA AND ORS
June 30, 2017
KUDIKYALA KANKAIAH S/O BAKKAIAH Vs. THE SUPERINTENDING ENGINEER
August 7, 2017
KUM C. YAMINI Vs. STATE OF A.P.
April 17, 2017
KUNDARAPU ANNAPURNA Vs. PALLI JAMUNA AND ORS
April 28, 2017
KUPPALA SHANKARAIAH GOUD Vs. M/S SRI LAKSHMI SRINIVAS TRANSPORT
February 21, 2017
KURAPATI RANGA RAJU Vs. THE STATE OF TELANGANA
January 25, 2017
KURUVA HANUMANTHAMMA Vs. THE STATE OF ANDHRA PRADESH
October 11, 2017
L. PRASAD AND OTHERS Vs. M/S. A.P. VELAMA ASSOCIATION
March 4, 2017
L. SREDDY Vs. PRINCIPAL SECRETARY CO-OP., DEPT.
September 7, 2017
L.SIVASANKAR REDDY Vs. STATE OF ANDHRA PRADESH
September 7, 2017
L.SREERAMULU Vs. DIVISIONAL FOREST OFFICER
October 13, 2017
LAGADAPATI KOTAIAH Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT & OTHERS
August 11, 2017
LAKSHMI GANAPATHI RICE INDUSTRY, BOGOLU VILLAGE & MANDAL Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 20, 2017
LAKSHMI METALLICA PVT. LTD. Vs. STATE OF ANDHRA PRADESH
November 13, 2017
LAKSHMI SURI Vs. THE UNION OF INDIA
March 8, 2017
LANCO INFRATECH LIMITED Vs. POWER FINANCE CORPORATION
August 7, 2017
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. PATTA APPANNA S/O SANYASI, NEELIPAKU, AND OTHERS
June 15, 2017
LAND ACQUISITION OFFICER AND SPECIAL DEPUTY COLLECTOR Vs. GEESALA BULLEMMA (DIED PER L RS ) AND OTHERS
June 15, 2017
LAND ACQUISITION OFFICER, (MANDAL REVENUE OFFICER) Vs. PATEM AMMAYEE W/O NARSIMLU AND OTHERS
June 15, 2017
LAND ACQUISITION OFFICER, (SPECIAL DEPUTY COLLECTOR) S R S P, POCHAMPAD Vs. NOOTHPALLY SAYANNA AND OTHERS
June 15, 2017
LAND ACQUISITION OFFICER, CUM- REVENUE DIVISIONAL OFFICER Vs. GUNTA LEELAMMA AND OTHERS
June 15, 2017
LAND ACQUISITION OFFICER, REVENUE DIVISIONAL OFFICER Vs. R LAXMIBAI AND ORS
January 18, 2017
LAND ACQUISITION OFFICER, REVENUE DIVISIONAL OFFICER, NIZAMABAD Vs. R.LAXMIBAI AND 36 OTHERS
February 1, 2017
LANKA ANNAPURNASRI, JUNIOR CIVIL JUDGE, CHEVELLA, RANGA REDDY DISTRICT; AND 7 OTHERS Vs. THE HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF A.P., REP. BY ITS REGISTRAR (VIGILANCE), HIGH COURT BUILDINGS, HYDERABAD; AND 3 OTHERS
March 3, 2017
LANKA MOHAN, S/O LANKA NARSIMHLU, R/O KHANAPUR, HARIJANWADA, ADILABAD AND 2 OTHERS Vs. THE STATE OF TELANGANA, REPRESENTED BY ITS CHIEF COMMISSIONER OF LAND ADMINISTRATION, NAMPALLY ROAD, HYDERABAD AND 2 OTHERS
March 23, 2017
LASER SHAVING INDIA PVT LTD REP BY ITS MANAGER Vs. ASST COMMISSIONER (CT) LTU
August 2, 2017
LEBURU POLAIAH @ POLUGA @ GOWDU Vs. THE STATE OF A.P.,
November 1, 2017
LEGAND ESTATES PRIVATE LIMITED Vs. MIR ZAHEER MOHAMMED KHAN
August 29, 2017
LELLA SEETHA RAVAMMA Vs. SEELAM VEERA NAGA RATNA KUMARI
October 10, 2017
LINGALA HARI KRISHNA GOUD Vs. STATE OF TELANGANA,
January 29, 2017
LOGISA SURIBABU Vs. STATE OF ANDHRA PRADESH
June 20, 2017
LOKINI NARAYANA Vs. DUMPETA RAMESH
March 6, 2017
M BALA NARASIMHA REDDY Vs. INCOME TAX OFFICER, HYD
April 13, 2017
M G K ASSOCIATES Vs. COMMISSIONER OF CUSTOMS & CENTRAL EXCISE
September 13, 2017
M NAGABHUSHAN REDDY Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY PRINCIPAL SECRETARY, HIGHER EDUCATION DEPARTMENT
December 5, 2017
M RAMULU Vs. SINGARENI COLLIERIES CO LTD AND ORS
November 13, 2017
M SANTHA W/O MOHAN Vs. STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY
November 7, 2017
M V SRINIVASAN AND OTHERS Vs. SRI KRISHNADEVARAYA UNIVERSITY AND ANOTHER
November 9, 2017
M. BHASKAR REDDY Vs. THE DIRECTOR OF SETTLEMENTS A.P., HYDERABAD, AND OTHERS
July 12, 2017
M. JANGAIAH Vs. CPO, S.C. RAILWAY, PERSONNEL BRANCH
June 1, 2017
M. MOHAN RAO Vs. BHEEMSHETTY SREEDHAR AND ANOTHER
April 18, 2017
M. RAGHUNATH S/O LAXMINARAYANA DEPUTY SUPERINTENDENT Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
March 7, 2017
M. RAMULU Vs. DIRECTOR (PERSONNEL), SINGARENI COLLIERIES CO. LTD., KOTHAGUDEM, KHAMMAM DISTRICT AND OTHERS
November 30, 2017
M. REDDEMMA AND OTHERS Vs. M. BHASKAR REDDY AND OTHERS
April 3, 2017
M. SAMBA MOORTHY Vs. BANK OF BARODA
July 20, 2017
M. SARVESHWAR REDDY Vs. STATE OF TELANGANA
April 18, 2017
M. SHAKEELA JAMALI Vs. SMT. ZAREENA
September 19, 2017
M. SHANKARA REDDY AND ANOTHER Vs. AMARA RAMAKOTESWARA RAO
October 24, 2017
M. VENKAT RAO Vs. GOVT OF INDIA MINISTRY OF RAILWAYS
July 19, 2017
M. YADAGIRI, NALGONDA DIST. Vs. PRL. SECY, HOME DEPT, HYDERABAD AND OTHERS
December 6, 2017
M.D., A.P. STATE FINANCIAL CORPORATION, HYDERABAD Vs. K.V. RAMANA MURTHY AND ANOTHER
June 7, 2017
M.GOVIND REDDY, S/O M SUDHAKAR REDDY Vs. HYDERABAD CRICKET ASSOCIATION
March 23, 2017
M.S. NAGESH CHANDRA Vs. M.S. BALARAM
March 20, 2017
M.V. SUBBAIAH Vs. DEPOT MANAGER, APSRTC BUS DEPOT, BADVEL KADAPA
July 17, 2017
M.V.R.L.S. RAVIKANTH Vs. STATE OF ANDHRA PRADESH
June 2, 2017
M/S AXIS BANK LTD., RURAL LENDING DEPARTMENT, R.P. ROAD, SECUNDERABAD, REP. BY ITS LEGAL MANAGER Vs. THE STATE OF TELANGANA, REP. BY ITS SECRETARY, CIVIL SUPPLIES DEPARTMENT, SECRETARIAT, HYDERABAD & OTHERS
February 28, 2017
M/S BORG ENERGY PRIVATE LIMITED & 3 ORS. Vs. PRL. SECY., HOME DEPT. & 3 ORS.
January 25, 2017
M/S GVK POWER AND INFRASTRUCTURE LIMITED, REP. BY ITS DIRECTOR MR. S. BHUPAL & 2 ORS. Vs. THE DISTRICT REGISTRAR OF ASSURANCES, RED HILLS, HYDERABAD & 2 ORS.
July 6, 2017
M/S HOTEL SWAGATH Vs. M/S HOTEL SWAGATH EAST COURT
November 28, 2017
M/S JAIPRAKASH-GAYATRI JOINT Vs. STATE OF ANDHRA PRADESH
November 10, 2017
M/S K. BEERAN KUTTY Vs. STATE OF ANDHRA PRADESH
August 3, 2017
M/S RAMA LACE INDUSTRIES Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
June 15, 2017
M/S SRI VISHNU SRIRAMA CONSTRUCTIONS Vs. THE ANDHRA PRADESH EDUCATION & WELFARE INFRASTRUCTURE DEVELOPMENT CORPORATION
July 4, 2017
M/S TOSHNIWAL GRANITES PRIVATE LIMITED Vs. THE SUB-REGISTRAR, CHOUTUPPAL, NALGONDA DISTRICT & ANR.
July 12, 2017
M/S. ADITYA RICE INDUSTRIES Vs. ASSISTANT COMMERCIAL TAX OFFICER
March 23, 2017
M/S. APOLLO HEALTH AND LIFESTYLE LIMITED AND ANOTHER Vs. MR. ANUPAM SARAOGI OF INDIAN INHABITANT
March 1, 2017
M/S. ASHAPURA MINECHEM LIMITED, FORT MUMBAI Vs. M/S. OLDENDORFF CARRIERS GMBH & CO.
July 14, 2017
M/S. AVECO TECHNOLOGIES PVT. LTD. Vs. UNION OF INDIA
August 24, 2017
M/S. BAYER CROP SCIENCES LIMITED Vs. STATE OF ANDHRA PRADESH
November 16, 2017
M/S. CHEMIPACK (INDIA) PVT. LTD. Vs. M/S. ARCH PHARMA LABS LTD.
July 10, 2017
M/S. CONCRETE CONSTRUCTIONS Vs. UNION OF INDIA
April 17, 2017
M/S. EXOTIC GRANITES EXPORT, REP. BY ITS MANAGING PARTNER Vs. STATE OF TELANGANA, RE. BY ITS SECRETARY, IND. AND COM.(M
January 27, 2017
M/S. ICOMM TELE LTD. SRINAGAR COLONY, HYDERABAD. Vs. M/S. IND BHARATH POWER (MADRAS) LIMITED
February 7, 2017
M/S. IND BHARATH POWER (MADRAS) LIMITED Vs. M/S. ICOMM TELE LTD. SRINAGAR COLONY
February 7, 2017
M/S. JAIPRAKASH-GAYATRI JOINT VENTURE Vs. STATE OF A.P.
October 10, 2017
M/S. JANAPRIYA ENGINEERS SYNDICATE PVT. LIMITED, REP. BY ITS CHAIRMAN & M.D. SRI K. RAVINDER REDDY Vs. THE STATE OF TELANGANA, REP. BY ITS SECRETARY (REVENUE), SECRETARIAT, HYDERABAD AND OTHERS
January 17, 2017
M/S. KIRBY BUILDING SYSTEM INDIA LIMITED Vs. M/S. R.V. FABRICATOR
February 21, 2017
M/S. KURNOOL AUTO DISTRIBUTORS Vs. STATE OF ANDHRA PRADESH
April 17, 2017
M/S. LEELA ENTERPRISES Vs. KAMAR SULTANA @ KAMER HASSAN
July 18, 2017
M/S. LOKESH FOUNDARIES PVT. LTD. Vs. M/S. VARUN MOTORS
September 6, 2017
M/S. MAHAVEER INFOWAY LIMITED Vs. M/S. TECH MINFY INFO SOLUTIONS LLP
June 23, 2017
M/S. MAHESHWARI INDUSTRIES Vs. M/S. ANNAPURNA INDUSTRIES
April 7, 2017
M/S. NHPC LIMITED Vs. M/S. IL&FS ENGINEERING AND CONSTRUCTION CO. LTD. AND ANOTHER
August 3, 2017
M/S. ORIENTAL HARDWARE COMPANY Vs. SMT. GULNAZ SULTANA
October 25, 2017
M/S. PLYWOOD SYNDICATE, A PARTNERSHIP FIRM AND 2 OTHERS Vs. M/S. NATIONAL PLY WOOD INDUSTRIES LIMITED, HYDERABAD.
November 9, 2017
M/S. RAOS EDUCATIONAL SOCIETY Vs. GADDAM SAMPATH KUMAR
February 23, 2017
M/S. SASANKA INFRA PROJECTS PRIVATE LIMITED Vs. THE ICICI BANK LIMITED, VADODARA AND OTHERS
November 8, 2017
M/S. SHRIRAM TRANSPORT FINANCE CO.LTD Vs. S.SALAUDDIN AND ANOTHER
August 7, 2017
M/S. SREENIVASA PHARMA PRIVATE LIMITED Vs. THE COMMISSIONER AND INSPECTOR GENERAL OF REGISTRATION AND STAMPS
July 6, 2017
M/S. SUPER GOLD CONSTRUCTIONS PVT LTD. Vs. SUB-REGISTRAR, S.R. NAGAR, HYDERABAD
July 12, 2017
M/S. SUPER SPINNING MILLS LTD. Vs. JOINT COMMISSIONER OF STATE TAX
November 1, 2017
M/S. SWETHA EXPORTS Vs. BANK OF INDIA
September 22, 2017
M/S. TIMBER MATICS Vs. UCO BANK
November 7, 2017
M/S. TRANSOCEAN OFFSHORE, INTERNATIONAL VENTURES LIMITED Vs. UNION OF INDIA
April 6, 2017
M/S. VIJAYAWADA AYURVED BHANDAR Vs. S.K. PARTHASARATHI, REP. PUBLIC PROSECUTOR VIJAYAWADA, AND ANOTHER
August 17, 2017
M/S.ASHRITH RELATORS & DEVELOPERS AND ANOTHER Vs. CAPT.ARUN PRASAD
November 9, 2017
M/S.FORBESVYNCKE PRIVATE LIMITED Vs. MR.TURBOVENT INDUSTRIES PRIVATE LIMITED, AND ANOTHER
December 6, 2017
M/S.SPC LIFESCIENCES PVT. LTD Vs. M/S.AMEYA LABORATORIES
August 17, 2017
MACHINENI KOTESWARA RAO KRISHNA Vs. PEDDU SAMANTHA
July 7, 2017
MADANAPALLE MUNICIPALITY Vs. COMMISSIONER OF CUSTOMS
December 21, 2017
MADASU RAMBABU Vs. STATE OF A.P.
October 26, 2017
MADAVARAPU BHUJANGA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
July 5, 2017
MAHADEV PROFILES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, HYDERABAD AND 4 OTHERS
April 24, 2017
MAHARAJA SOAPS INDUSTRY PVT LTD Vs. DEPUTY COMMISSIONER (ST) LTU
September 12, 2017
MAHARASHTRA STATE SEED CORPORATION LTD., KALLUR, KURNOOL AND OTHERS Vs. ANDHRA PRADESH STATE SEED CERTIFICATION AGENCY, HYDERABAD AND OTHERS
January 27, 2017
MAHMOOD BIN MOHAMMED AND OTHERS Vs. THE GOVERNMENT OF TELANGANA
January 4, 2017
MAJ. GEN. KANTAMNENI BABAYYA Vs. THE STATE OF ANDHRA PRADESH
June 30, 2017
MAJJI RAMASATYAM AND ANOTHER Vs. STATE OF A P AND OTHERS
September 21, 2017
MAKALA PULLAIAH Vs. STATE OF ANDHRA PRADESH
October 16, 2017
MALIK PATEL Vs. PENUBOTHU PADMAJA
September 21, 2017
MALINENI BHANU MURTHY Vs. STATE OF ANDHRA PRADESH
December 11, 2017
MALISETTI SUBBA RAO Vs. KANNETI SIVA PARVATHI DEVI
September 5, 2017
MALLAMMA Vs. N.GANGAMMA
November 14, 2017
MALLIDI SATYANARAYANA REDDY; MALLIDI PRABHAVATHI Vs. MALLIDI SATYANARAYANA REDDY & ANOTHER
September 7, 2017
MAMIDI RAJAMANI Vs. PANJALA PRAMEELA
June 16, 2017
MANCHALA BALAIAH Vs. STATE OF ANDHRA PRADESH
June 2, 2017
MANDADAPU SRINIVASA RAO AND ANOTHER Vs. THE STATE OF A.P.
October 12, 2017
MANDALAPUR SRINIVAS RAO Vs. STATE OF A P
December 8, 2017
MANDLA VENKATA SUNIL KUMAR Vs. STATE OF A P
April 4, 2017
MANIDHARI STAINLESS WIRE PVT. LTD. Vs. UNION OF INDIA
October 31, 2017
MANNE VARALAKSHMI Vs. KANDULA NAGAMANI AND OTHERS
March 16, 2017
MANTHENA SATYANARANA RAJU CHARITABLE TRUST Vs. UNION OF INDIA
February 7, 2017
MANVITH WINES, NELLORE DISTRICT Vs. STATE OF ANDHRA PRADESH
October 26, 2017
MARISHEETY PEEDA GANGARAM Vs. CHUKKA HANUMANDLU
July 14, 2017
MARTHALA JAYARAMI REDDY Vs. S. BHARATH BHUSHAN RAO
March 13, 2017
MASKOORI SRINIVAS Vs. STATE OF A.P.
April 21, 2017
MATTA RAJESH Vs. STATE OF A P REP BY ITS PUBLIC PROSECUTOR
December 22, 2017
MATTAM RAVI Vs. MATTAM RAJA YELLAIAH
June 23, 2017
MD INAYAT ALI Vs. STATE OF TELANGANA
February 20, 2017
MD SULTANA BASHA Vs. STATE OF ANDHRA PRADESH, REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT AND 4 OTHERS
April 27, 2017
MD. FAROOQ Vs. STATE OF A.P.
April 7, 2017
MD. KARAMATHULA KHAN AND ANOTHER Vs. AKKIREDDY CHANDRAIAH
January 20, 2017
MD. MASOOD Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
January 24, 2017
MD.ISMAIL KHAN AND OTHERS Vs. THE NATIONAL INSURANCE COMPANY LIMITED AND ANOTHER
September 4, 2017
MEENUGA YADAIAH Vs. STATE OF A.P.
February 2, 2017
MEKA KRISHNAVENI Vs. GEDDAM KANAKA DURGA DEVI
March 31, 2017
MEKAPOTHULA VENKATESWARLU Vs. RACHABANTI KRISHNA MURTHY AND OTHERS
November 28, 2017
MIDDELA PARVAIAH Vs. THE STATE OF A.P.
October 31, 2017
MIDDELA YADI REDDY Vs. STATE OF T S AND ORS
February 13, 2017
MINATI SUBRAMANYAM Vs. ANIL KRISHNA CHITTURI @ ANIL
June 1, 2017
MIR AIJAZ ALI, HYD Vs. GHOUSIA BEGUM ALIAS MEHRUNNISA, HYD & FOUR OTHERS
April 24, 2017
MIRIYALA RENUKA DEVI AND OTHERS Vs. THE STATE OF ANDHRA PRADESH, REP. BY PUBLIC PROSECUTOR, HIGH COURT AT HYDERABAD AND OTHERS
February 20, 2017
MITTAPALLI RAJEEV Vs. VENKATARAMANA REDDY
August 8, 2017
MLAS COLONY RESIDENTS WELFARE AND CULTURAL ASSOCIATION Vs. STATE OF TELANGANA
April 13, 2017
MNV SRINIVASA RAO Vs. STATE OF TELANGANA
October 13, 2017
MODURABOINA DEEPIKA D/O VENKATESHWARLU R/O H NO. 2 Vs. KUNA SUJATHA DEVI W/O GANAPATHI RAO R/O H NO. 6
February 28, 2017
MOGHAL SARDAR HUSSAIN BAIG Vs. SYED FARVEEJ BEGUM
July 12, 2017
MOHAMMAD ABDUL RAHEEM Vs. KAVURI SARATH RAJ
February 14, 2017
MOHAMMED ALI ISLAMI Vs. STATE OF TELANGANA
March 13, 2017
MOHAMMED DASHTI Vs. ANJUMAN-E-ITTEHADE IRANIANE DECCAN
February 17, 2017
MOHAMMED IFTEKHAR UDDIN Vs. IMDADGHA COMPLEX
April 21, 2017
MOHAMMED IMADUDDIN FAROOQUI Vs. KARKHANA ZINDA TILISMATH
July 25, 2017
MOHD ABDUL MOHAIMIN Vs. TRANSPORT COMMISSIONER
July 6, 2017
MOHD ANEESUDDIN Vs. STATE OF TELANGANA
August 11, 2017
MOHD. GHOUSE MOHIUDDIN Vs. STATE OF A.P.
November 3, 2017
MOHD. IBRAHIM Vs. MOHD. ABDUL HANNAN
August 22, 2017
MOHD. NAYEEM Vs. SRI SALE SAYEED
August 4, 2017
MOHD. TAHERUDDIN Vs. MIR SABER ALI ALVI AND ANOTHER
September 7, 2017
MOHD. YOUSUF SHARIF, S/O.MOHD. HANEEF Vs. VS THE STATE OF ANDHRA PRADESH
August 22, 2017
MOODUDUDLA SRINIVAS, HYDERABAD Vs. SMT. N. USHA RANI, GANDHINAGAR AND 2 OTHERS
April 13, 2017
MOTURU UMADEVI Vs. BANDARU HIMMATH VENKATA KUMAR
March 13, 2017
MR. AMIT KHETAWAT Vs. STATE OF TELANGANA
February 20, 2017
MR. GAURAV SANGHI Vs. M/S. PRAJAVANI BROADCASTING PVT. LTD., HYDERABAD
June 7, 2017
MR. T.V.L. NARASIMHA RAO Vs. MR. B.NARAYANA REDDY, ASST. SOLICITOR GENERAL
August 2, 2017
MRS. LALITHA CHRISTIAN, WIDOW OF LATE DR. JAIPAL J. CHRISTIAN, AGED ABOUT : 74 YEARS, OCC : HOUSEHOLD AND OTHERS Vs. THE GOVERNMENT OF ANDHRA PRADESH, REPRESENTED BY ITS PRINCIPAL SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
February 22, 2017
MRS. M. PRATIMA REDDY Vs. NICCO UCO ALLIANCE CREDIT LTD.
November 14, 2017
MRS. MARY ANNE LAMAIRE Vs. NATIONAL INSURANCE COMPANY LIMITED
July 19, 2017
MRS. SOFIA HASAN, USA Vs. SHAIK MANSOOR ALI
December 22, 2017
MS. AMEENA MARZIA Vs. SULTAN-UL-ULOOM EDUCATION SOCIETY
June 27, 2017
MS. ASHWINI SATTARU, REGIONAL PASSPORT OFFICER, SECUNDERABAD Vs. P. VENKAT REDDY, S/O LATE KANAKAL REDDY
January 19, 2017
MS. S. MARY, SECUNDERABAD Vs. M. DEVENDER REDDY
August 21, 2017
MS. S. SATYA MANISHA Vs. DR. N.T.R. UNIVERSITY OF HEALTH SCIENCES
March 27, 2017
MS.EXOTIC GRANITES EXPORTS Vs. STATE OF TELANGANA
January 27, 2017
MUBARAK AWAD ALI KASERI Vs. THE STATE OF TELANGANA
March 7, 2017
MUMTAZ YARUDDOWLA WAKF Vs. JAWAHARLAL NEHRU TECHNOLOGICAL UNIVERSITY (JNTU)
June 21, 2017
MUTHOJU BRAHMAJI Vs. STATE
October 13, 2017
MUZAFFAR HUSSAIN RIZWAN @ RIZWAN @ ABULHASAN AND ANOTHER Vs. STATE OF TELANGANA
June 8, 2017
MW HIGH TECH PROJECTS INDIA P LTD Vs. GRAUER AND WEIL (INDIA) LTD
December 16, 2017
MW HIGH TECH PROJECTS INDIA PRIVATE LIMITED Vs. M/S. GRAUER & WEIL (INDIA) LIMITED
December 6, 2017
MYNENI SAMBASIVA RAO Vs. STATE OF ANDHRA PRADESH AND ANOTHER
September 22, 2017
N HARIPRIYA Vs. RUKKAMMA
August 16, 2017
N. CHENGA REDDY Vs. STATE OF A.P.
April 11, 2017
N. JANGA REDDY Vs. THE STATE OF ANDHRA PRADESH
September 15, 2017
N. KIRAN BABU Vs. M. PURUSHOTHAM AND OTHERS
February 7, 2017
N. LINGA RAO AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH
March 28, 2017
N. PANDU RANGA AND OTHERS Vs. ASST. DIRECTOR, DIRECTORATE OF ENFORCEMENT
February 8, 2017
N. PRABHAVATHI Vs. BANTU NIRMALA
October 4, 2017
N.M. KARUNAKARAN Vs. STATE OF ANDHRA PRADESH
September 13, 2017
N.V.L. NARASIMHA MURTY Vs. PRL. SECRETARY
March 6, 2017
NAGAVARAPU PRASAD @ NAGAPURI PRASAD Vs. STATE OF ANDHRA PRADESH
November 30, 2017
NAKKA GARIKAYYA Vs. NAKKA RAJAMMA
September 1, 2017
NAKKA SREENIVASA RAO Vs. STATE OF A.P
July 4, 2017
NALLALA ANJAVVA, W/O ABBAIAH Vs. THE LOK ADALAT BENCH AT SIRCILLA
October 27, 2017
NARWADE MAROTHI Vs. STATE OF A.P.
November 14, 2017
NASARI APPANNA, S/O YERAKAYYA Vs. THE STATE OF ANDHRA PRADESH
November 8, 2017
NASEEMUNNISA BEGUM AND OTHERS Vs. PULIGADDA NARASIMHA AND OTHERS
October 6, 2017
NATIONAL INSURANCE CO LTD Vs. GANDU BIXMAIAH AND ORS
February 16, 2017
NATIONAL INSURANCE CO. LTD Vs. PALAPARTHI MATTHAIAH AND OTHERS
August 11, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. MUJAVAR PATIMOON
March 28, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. MANDA VIJAYALAKSHMI AND OTHERS
July 31, 2017
NATIONAL INSURANCE COMPANY LTD , REP BY ITS DIVISIONAL MANAGER, ANANTAPUR Vs. D VENKATESWARLU AND OTHERS
August 11, 2017
NAVA BHARAT FERRO ALLOYS LTD. Vs. C.C. AND C.E., HYDERABAD
July 12, 2017
NAVEEN KRISHNA BOTHIREDDY Vs. STATE OF TELANGANA AND ANOTHER
February 20, 2017
NAVYALNFRACON PROJECTS P. LTD. Vs. SECRETARY, REVENUE DEPT., NEW DELHI
April 24, 2017
NAVYALNFRACON PROJECTS PVT LTD Vs. UNION OF INDIA AND 2 OTHERS
April 24, 2017
NAZAR ALI MURAD ALI MANDANI Vs. THE STATE OF TELANGANA
February 3, 2017
NCC LIMITED Vs. SEMBCORP GAYATRI POWER LIMITED AND ANOTHER
October 24, 2017
NELLORE SUJANAMMA Vs. ATTIPALLI NAGI REDDY
August 21, 2017
NERAJALA NAGESWARA RAO Vs. UNION OF INDIA
July 11, 2017
NEW INDIA ASSURANCE CO LTD , REP , BY ITS DIVISIONAL MANAGER Vs. VARSHA AQUA FARM SARVASIDDI, S RAYAVARAM MANDAL, REP , BY ITS MANAGING PARTNER
December 22, 2017
NEW MAMATHA MEDICAL STORES Vs. STATE OF A.P.
July 25, 2017
NICCO UCO ALLIANCE CREDIT LTD. Vs. M. PRATIMA REDDY
November 14, 2017
NIKITHA JAIN @ MOUNICA Vs. ASHISH KUMAR A. JAIN
April 24, 2017
NIMMARABOINA KANAKAIALI Vs. STATE OF A.P.
February 13, 2017
NIRMAL SEEDS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
June 22, 2017
NMDC LIMITED,REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,HYDERABAD AND OTHERS Vs. SAGAR PANI
December 15, 2017
NMDC LTD. Vs. BANDI TIPPANNA
August 2, 2017
NURUKURTHI SOLMAN RAJU Vs. NURUKURTHI VEERA LAKSHMI
July 5, 2017
NUTHALAPATI SATYAVATHI @ SATYAVEDAVATHI AND ANOTHER Vs. STATE OF ANDHRA PRADESH AND ANOTHER
March 13, 2017
NUTRINE CONFECTIONARY COMPANY PVT. LTD. Vs. STATE OF ANDHRA PRADESH
December 20, 2017
NWAR UL ULOOM EDUCATIONAL ASSOCIATION Vs. GREATER HYDERABAD MUN CORP AND ORS
June 9, 2017
O. PRABHAKER REDDY Vs. REGISTRAR OF MUTUALLY AIDED CO-OPERATIVE SOCIETIES AND SPECIAL COMMISSIONER FOR COOPERATION AND REGISTRAR OF CO-OPERATION SOCIETIES
September 8, 2017
OM PRAKASH SINGH Vs. STATE OF TELANGANA
January 30, 2017
OPERATION MOBILIZATION INDIA, REP. BY DR. JOSEPH DSOUZA AND OTHERS Vs. THE STATE OF TELANGANA
April 3, 2017
P BANSALI BAU AND ORS Vs. P SADASIVAIAH AND ORS
March 24, 2017
P JAYACHANDRA REDDY AND ORS Vs. P MANOHAR REDDY
June 13, 2017
P MALLA REDDY AND ORS Vs. L SRINIVAS REDDY
February 9, 2017
P RAJESWARI W/O PARTHIBAN Vs. STATE OF A P REPTD BY ITS CHIEF SECRETARY, DEPARTMENT OF GENERAL ADMINSTRATION (L &O), VELAGAPUDI AND THREE OTHERS
June 14, 2017
P S PARTHYSARATHY Vs. STATE OF TELANGANA
June 14, 2017
P SANTHA RAO S/O KAMA RAJU Vs. STATE OF A P AND ANOTHER
January 19, 2017
P SUDARSAN REDDY S/O P NARAYANASWAMY Vs. STATE OF ANDHRA PRADESH & OTHERS
February 2, 2017
P. BUCHANNA Vs. B. YADAGIRI
April 11, 2017
P. ESWARAIAH Vs. T.S. SAROJAMMA
August 8, 2017
P. KHADAR BASHA, S/O MASTHAN KHAN AND FOUR OTHERS Vs. THE STATE OF A.P.
August 10, 2017
P. LEELAVATHI (SMT.) Vs. G. RAVI
July 7, 2017
P. LIYAKHAT ALI KHAN Vs. STATE OF A.P.
August 2, 2017
P. NAGARJUNA Vs. STATE OF ANDHRA PRADESH
August 18, 2017
P. NAGESWARA RAO, S/O BHASKAR RAO Vs. STATE OF A.P., REPTD BY ITS PRINCIPAL SECRETARY, SOCIAL WELFARE DEPARTMENT, VELAGAPUDI AND OTHERS
October 11, 2017
P. PARANJYOTHI Vs. NATIONAL INSURANCE CO LTD.
April 13, 2017
P. PRADEEP KUMAR Vs. STATE OF ANDHRA PRADESH AND ORS.
August 31, 2017
P. PULLAIAH Vs. PRESIDING OFFICER, LABOUR COURT-III, HYDERABAD
June 29, 2017
P. RANJAN KUMAR Vs. THE HIGH COURT OF JUDICATURE AT HYDERABAD, FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH AND 7 OTHERS
March 23, 2017
P. RENUKA, RR DISTRICT Vs. P. LOKESH, PRAKASAM DISTRICT
February 13, 2017
P. SRINIVAS RAO Vs. THE STATE OF A.P.
October 12, 2017
P. SUDHA MADHAVI Vs. THE DISTRICT COLLECTOR/LAND ACQUISITION OFFICER, VISAKHAPATNAM
June 21, 2017
P. VEERANJANEYULU Vs. NUTHALAPATI SRINIVASA RAO
August 11, 2017
P. VIJAYA LAXMI Vs. S.P. SRAVANA
October 27, 2017
P.BHASKARA RAO Vs. SMT.KUSUMANCHI SUREKHA
November 7, 2017
P.NEELAVATHI Vs. THE STATE OF ANDHRA PRADESH
October 23, 2017
P.R. AMRUTHA Vs. STATE OF ANDHRA PRADESH
June 13, 2017
P.RASHMI GOUD, D/O P.SATYANARAYANA GOUD Vs. THE STATE OF TELANGANA
August 2, 2017
P.V. SIVA PRASAD Vs. ASSET RECONSTRUCTION CO. LTD.
March 27, 2017
PABBISETTI SURESH KUMAR Vs. THE STATE OF ANDHRA PRADESH AND ORS.
April 27, 2017
PABOLU PRAMEELA RANI, W/O ANJANEYULU, 30 YEARS, R/O D.NO. 12 Vs. BOGI PRASANTHI, W/O SRINIVASA, 33 YEARS, R/O D.NO. 9
March 10, 2017
PACHAVA SUBBARATNAM AND ANOTHER Vs. AMBATI MUDHUMOHANA KRISHANA AND OTHERS
September 14, 2017
PADMA REDDY AND OTHERS Vs. STATE OF TELANGANA AND OTHERS
September 19, 2017
PAGIDIMARRI VENKAT KRISHNA Vs. SRIDHAR REDDY
April 21, 2017
PAHARPUR COOLING TOWERS LTD. Vs. EMPEE SUGARS AND CHEMICALS LTD.
September 7, 2017
PAHARPUR COOLING TOWERS LTD., KOLKATA Vs. BASAL STEELS AND POWER PVT. LTD., HUDERABAD
September 7, 2017
PAIRALA RAYAMALLU Vs. STATE OF TELANGANA
August 1, 2017
PAKKALA SURIBABU, S/O SURESWARA RAO Vs. STATE OF ANDHRA PRADESH
August 23, 2017
PALEM RAMESH REDDY Vs. DADIREDDY LAKSHMI DEVI
September 15, 2017
PALLAPU VEERABHADRAM S/O PULLAAIAH Vs. STATE OF A P REP BY PUBLIC PROSECUTOR, HYDERABAD
September 23, 2017
PALLE CHAKRAPANI Vs. M. PRATHAP REDDY
June 28, 2017
PALURI GOPALA KRISHNA Vs. Y SURYA PRAKASA RAO AND ORS
January 27, 2017
PAMIDI NAGA RAJU Vs. STATE OF ANDHRA PRADESH
April 3, 2017
PANATULA RAMA RAO Vs. NUDURUPATI VARA PRASADA RAO
July 21, 2017
PANCHIKATLA SREENIVASULU Vs. STATE OF A.P.
October 11, 2017
PANDIRI VIJAYALAKSHMI AND ORS Vs. GUTHULA SANYASI RAO AND ORS
December 8, 2017
PANGULURI SRINIVASA RAO @ SRINU Vs. STATE OF ANDHRA PRADESH
September 4, 2017
PARADISE FOOD COURT Vs. STATE OF TELANGANA
April 18, 2017
PARTNER, SREE BALAJI CETRIFUGAL CASTINGS Vs. AUTHORIZED OFFICER, ICICI BANK LTD. AND ORS.
December 14, 2017
PASSAGE CARGO PVT LTD Vs. HINDUSTAN SHIPYARD LTD AND ORS
November 14, 2017
PASUMARTHI SRINIVAS Vs. STATE
February 15, 2017
PASUPULETI VENKATA SUBBA RAO Vs. SECRETARY (MINES AND INDUSTRIES)
November 6, 2017
PATANGAY PRAMOD KUMAR Vs. STATE OF TELANGANA AND ORS.
April 27, 2017
PATEL PHOSECHEM LIMITED Vs. COROMANDEL INTERNATIONAL LTD
January 25, 2017
PATTIPATI RAMA MURTHY Vs. CHALUVADI VENKATA CHALAPATHI RAO
February 3, 2017
PAWAN AGARWAL Vs. STATE OF TELANGANA
February 13, 2017
PAWANDEEP SINGH AHLUWALIA Vs. SIMRAN KAUR RAJPAL
November 28, 2017
PEDAKAPU KANNAYYA Vs. STATE OF ANDHRA PRADESH
November 9, 2017
PEDIREDLA SARABHANNAPATRUDU Vs. THE DISTRICT COLLECTOR,VIZIANAGARAM DISTRICT
July 17, 2017
PEELA LAKSHMI GANAPATHI Vs. STATE OF ANDHRA PRADESH
July 25, 2017
PENNAR ENGINEERED BUILDING SYSTEM INDIA LTD AND ORS Vs. SECY , MINISTRY OF CHEMICALS & FERTILIZERS AND ORS
April 13, 2017
PHOOLVATI Vs. STATE OF TELANGANA
June 7, 2017
PIDATHALA SATYAM BABU Vs. THE STATE OF ANDHRA PRADESH REP. BY THE PUBLIC PROSECUTOR A.P., HIGH COURT, HYDERABAD
March 31, 2017
PIDUGU SESHUGARI LAKSHMI DEVI Vs. THE SPECIAL DY. COLLECTOR (LA)
July 10, 2017
PILLA PADMASRI Vs. PEDIREDDLA VARAHA RAMU AND ORS
December 6, 2017
PITCHAPATI RAMANA REDDY Vs. STATE OF A.P.
February 17, 2017
PLR PROJECTS PVT. LTD., HYDERABAD Vs. STATE OF ANDHRA PRADESH AND OTHERS
April 24, 2017
POLANA JAWAHARLAL NEHRU Vs. MADDIRALA PRABHAKARA REDDY
April 7, 2017
POLISETTI SRINIVAS @ SRINU & ORS Vs. STATE OF ANDHRA PRADESH
October 6, 2017
PONAMALLA KOTESHWARA RAO Vs. A.V.RAJA GOPAL RAO (DIED)
November 13, 2017
PONNALA PRAVEEN Vs. THE STATE OF ANDHRA PRADESH
April 28, 2017
POTHURI TULASI DAS Vs. POTHURI HARI PRASAD
June 28, 2017
POTTIPATI RAJESHWARI Vs. UNION OF INDIA AND OTHERS
September 13, 2017
PRAHALLAD RATHOD Vs. K. VITTAL AND ANOTHER
February 27, 2017
PRANSHU MISHRA Vs. GURU GOWRI KRUPA TECHNOLOGIES PRIVATE LTD
December 27, 2017
PRATHUL AUTOMOBILES PVT LTD Vs. STATE OF TELANGANA, REP BY ITS PRL SECRETARY
October 11, 2017
PRATIPATI NARASIMHA RAO Vs. SHO., KRISHNA DIST.
July 12, 2017
PRAVEEN MOHAN BHAI THOGADIA Vs. STATE OF TELANGANA
October 23, 2017
PREETESH KUMAR Vs. THE STATE OF TELANGANA AND ANOTHER
January 19, 2017
PRESIDENT, GUNTUR CHILLIES MERCHANT ASSN., GUNTUR Vs. STATE OF ANDHRA PRADESH & 5 OTHERS
August 31, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-2, HYDERABAD Vs. INDUS BUSINESS SYSTEM LTD
November 8, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX-II,VISAKHAPATNAM Vs. RADHA KRISHNA VIHAR, KAKINADA
December 13, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. SMT. BAISETTY REVATHI
July 13, 2017
PRL SECRETARY (P AND R) AND ORS Vs. PANNALA RANGAMMA AND ORS
April 17, 2017
PROF. JAYANTI VIJAYA RATNA Vs. STATE
September 7, 2017
PROGRESSIVE CONSTRUCTIONS LTD Vs. STATE OF ANDHRA PRADESH REVENUE (CT)-I, DEPARTMENT, REP , BY ITS PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
November 30, 2017
PROMISING SCHOLARS HIGH SCHOOL Vs. EDUCOMP SOLUTIONS LTD
June 12, 2017
PTNVR SUDHARSHAN Vs. STATE OF TELANGANA
October 25, 2017
PUNJ LLOYD LTD., NEW DELHI, Vs. GVK POWER (GOINDWAL SAHIB) LTD., SECUNDERABAD AND OTHERS
December 29, 2017
PUNJAB NATIONAL BANK, MUMBAI Vs. GANGAVARAM PORT LTD, HYDERABAD
July 4, 2017
PUNYAMUTHULA VENKATA VISWA SUNDARA RAO AND ANOTHER Vs. M/S. MARGADARSI CHIT FUND PRIVATE LIMITED AND OTHERS
March 14, 2017
PUSAPATI MADHURI GAJAPATHI RAJU Vs. PUSAPATI ANANDA GAJAPATHI RAJU, (DIED), PER LEGAL REPRESENTATIVES AND OTHERS
September 22, 2017
R K DIGITAL SOLUTIONS Vs. COMMERCIAL TAX OFFICER (INTELLIGENCE) ABIDS DIVISION AND ORS
July 11, 2017
R. CHENNAKESAVA RAO Vs. P. LAXMI NARASAIAH
June 1, 2017
R. PARIJATHAM Vs. M. KAMESHWARI
July 21, 2017
R. SEETHAMMA Vs. M. THIMMA REDDY
April 27, 2017
R. VENGAL REDDY (DIED) Vs. R. SUBRAMANYAM REDDY (DIED)
January 27, 2017
R. VENKATESWARLU Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATE OF TELANGANA AND THE STATE OF ANDHRA PRADESH
September 13, 2017
R.B. SINGH Vs. GENERAL MANAGER AND DISCIPLINARY AUTHORITY, HINDUSTAN STEEL WORKS CONSTRUCTION LTD.
August 23, 2017
R.C. JYOTHI, T.P.T. Vs. Y. MADANMOHAN REDDY
April 26, 2017
R.K. INFRA AND ENGINEERING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND C. EX., HYDERABAD
August 28, 2017
R.SANDHYA RANI Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
September 1, 2017
RAASI COTTON CORP AND OTHERS Vs. RECOVERY OFFICER AND OTHERS
October 13, 2017
RACHAMADUGU SRIDEVI Vs. SANKA ANJANEYULU
April 21, 2017
RAGAM ENTERPRISES, RANGA REDDY DISTRICT AND ANOTHER Vs. STATE OF TELENGANA AND OTHERS
November 1, 2017
RAHUL FERNANDES Vs. STATE OF TELANGANA
April 11, 2017
RAJENDER GOUD CHEPUR Vs. INCOMETAX OFFICER
February 13, 2017
RAJPURI LAXMI BHAI @ GAJALALAKSHMI, HYDERABAD AND ANOTHER Vs. STATE OF TELANGANA, THROUGH THE STATION HOUSE OFFICER PATANCHERU POLICE STATION
November 15, 2017
RAJU MUDIGIRI AND OTHERS Vs. THE STATE OF TELANGANA
January 5, 2017
RAJULAPATI ANKABABU Vs. THE STATE OF ANDHRA PRADESH
October 25, 2017
RAM BRICH YADAV Vs. SINGARENI COLLIERIES CO LTD AND ORS
December 15, 2017
RAMAVATH HANUMA @ HANUMANTHU Vs. STATE OF TELANGANA
March 1, 2017
RAMGOPAL PATWARI Vs. BHARATILAL PATWARI (DIED)
January 20, 2017
RANDHI CHINA SANYASI NAIDU @ MILL NAIDU Vs. RANDHI SANNI BABU
October 5, 2017
RANGAMPETA PRIMARY AGRICULTURAL CO Vs. BUDITHI NAGABHUSHANAM AND OTHERS
January 3, 2017
RANI Vs. PRL., SECY., HIGHER EDUCATION DEPT., HYDERABAD AND OTHERS
April 4, 2017
RAO KIRHNA GOPAL Vs. PRL. SECY., LAND ACQ. AND OTHERS
October 31, 2017
RAO PRAMEELA RAO Vs. VISAKHAPATNAM DOCK LABOUR BOARD AND ORS
August 30, 2017
RAPALLE KRISHNA MURTHY Vs. UPPALLA NAGENDRAMMA AND ANOTHER
October 25, 2017
RAPOLU BHAVANA RISHI Vs. STATE OF TELANGANA AND ORS.
March 30, 2017
RAVANKOL YADAGIRI GOUD AND ANOTHER Vs. STATE OF TELANGANA
January 25, 2017
RAVS STEEL PVT. LTD. Vs. CUSTOMS, CENTRAL EXCISE & SERVICE TAX
April 20, 2017
RAYABARAPU VENKATESWARLU (DIED PER L.RS.) AND OTHERS Vs. JOINT COLLECTOR, WARRANGAL AND OTHERS
August 29, 2017
RAYAPUREDDI PRASADARAO AND OTHERS Vs. GANESANA VENKATANARAYANA AND OTHERS
October 30, 2017
REDDY AND REDDY MOTORS Vs. STATE OF ANDHRA PRADESH AND ANOTHER
April 24, 2017
REDDYS LABORATORIES LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER,WEST GODAVARI DISTRICT AND THREE OTHERS
December 4, 2017
RELIANCE GAS TRANSPORTATION INFRASTRUCTURE LTD. Vs. DIDDI RAMULU
July 28, 2017
RENUKA DATLA AND OTHERS Vs. BIOLOGICAL E LIMITED AND OTHERS
November 17, 2017
RENUKA INDUSTRIES, SIDDIPET, MEDAK DISTRICT, NOW SIDDIPET DISTRICT, REP BY ITS ERSTWHILE PARTNER M SATYANARAYANA Vs. COMMERCIAL TAX OFFICER-III, NIZAMABAD
August 22, 2017
REV. DR.BUSI SUNEEL BHANU Vs. THE STATE OF ANDHRA PRADESH
November 14, 2017
ROKALLA DHARMARAO @ BUSAYYA, S/O LATE DANDASI Vs. STATE OF A P
July 24, 2017
ROYAL MINDZ INFRA PVT LTD Vs. COASTAL CERAMICS & CLAY WORKS PVT LTD
July 27, 2017
RUKSANA PARVEEN W/O SHAIK ABDUL REHMAN Vs. STATE
June 14, 2017
S A RAWTHER SPICES P LTD Vs. ASSISTANT COMMISSIONER CT LTU
June 6, 2017
S DEVI Vs. RAMISETI AND ORS
March 16, 2017
S MURUGAN Vs. STATE OF A P
March 13, 2017
S R SECURITIES Vs. SELAMA LABS PVT LTD AND ORS
June 28, 2017
S RIYAZ BASHA Vs. INSPECTOR GENERAL OF POLICE
December 5, 2017
S SIVA SHANKER Vs. SECY MINISTRY OF DEFENCE AND ORS
March 9, 2017
S SRINIVASA REDDY, S/O S RAM REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD, FOR STATE OF TELANGANA AND STATE OF ANDHRA PRADESH
August 8, 2017
S. IQBAL AND 2 OTHERS Vs. SURIYA BEGUM AND 7 OTHERS
December 15, 2017
S. KAMALAMMA AND OTHERS Vs. THE JOINT COLLECTOR CUM SETTLEMENT OFFICER, CHITTOOR, CHITTOOR DISTRICT AND OTHERS
March 3, 2017
S. KIRANMAYI Vs. N. SAMBASIVA RAO AND ORS.
April 27, 2017
S. KISHORE KUMAR GOUD Vs. THE STATE OF ANDHRA PRADESH
September 1, 2017
S. MOHAN KRISHAN Vs. V. VARALAKSHMAMMA
July 4, 2017
S. MOHAN RAO Vs. THE SUPERINTENDING ENGINEER
April 7, 2017
S. RAGHU Vs. UNION OF INDIA
March 20, 2017
S. SOORA REDDY Vs. K. LAKSHMI
June 9, 2017
S. SUGUNAMMA Vs. B. PADMAMMA
July 12, 2017
S. VENKATESHAM, OCC : STENOGRAPHER (GRADE Vs. HIGH COURT OF JUDICATURE AT HYDERABAD FOR THE STATES OF TELANGANA AND A.P., HYDERABAD, REP. BY THE REGISTRAR (ADMN.); AND 3 OTHERS
March 24, 2017
S.A.ABUBAKAR Vs. THE STATE OF ANDHRA PRADESH
October 20, 2017
S.ANJANA REDDY Vs. PALVOI RANGA REDDY AND 3 OTHERS
January 5, 2017
S.K. FAROOQ Vs. TELANGANA STATE WAKF BOARD
July 21, 2017
S.K. YASIN Vs. DEPOT MANAGER
February 22, 2017
S.M. SAIFULLAH Vs. THE REGISTRAR GENERAL
July 31, 2017
SABELLA SOORA REDDY Vs. LANKALAPALLI RAJYAM
June 9, 2017
SAI VUMA CHIT FUND CO. Vs. STATE OF ANDHRA PRADESH
July 6, 2017
SAJJA PRABHAKAR Vs. N SUBASH AND ORS
August 4, 2017
SAKALI ESHWARAIAH Vs. PATEL ANANTH REDDY
April 11, 2017
SAKINA JOWKAR Vs. ANJUMAN-E-ITTEHADE IRANIAE DECCAN
February 17, 2017
SAKINALA VENKATESHWARLU Vs. STATE OF TELANGANA
March 9, 2017
SAKRIYA KRISHNA BAI (DIED) PER LR Vs. SYED ISMAIL (DIED)
December 14, 2017
SAMA ARUNA Vs. STATE OF TELANGANA
March 22, 2017
SAMA SARAIAH Vs. STATE OF AP, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF A.P.
November 25, 2017
SAMIULLA KHAN Vs. TSRTC
August 1, 2017
SAMIULLAH KHAN Vs. THE STATE OF ANDHRA PRADESH
April 26, 2017
SAMSHUL HASAN, S/O LATE MUNNA KHAN, BUSINESS, 45 YEARS, R/O B Vs. THE STATE OF ANDHRA PRADESH, REP. BY ITS CHIEF SECRETARY TO GOVERNMENT, GENERAL ADMINISTRATION (LAW & ORDER) DEPARTMENT, SECRETARIAT, HYDERABAD, AND OTHERS
February 7, 2017
SANGARAJU LAXMINARAYANA RAJU Vs. STATE OF ANDHRA PRADESH
April 28, 2017
SANGEETHA JAIN AND ORS Vs. PRL SECY , REVENUE DEPT , HYD AND ORS
April 10, 2017
SAPAN SHARMA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
December 13, 2017
SARAKARAM SATYANARAYANA Vs. KANDREGULA JAGAN MOHAN VENKATA REDDAM NAIDU
July 7, 2017
SARASWATHI BAI Vs. CHIEF SECRETARY, GENERAL ADMINISTRATION (LAW & ORDER) DEPT
April 24, 2017
SARIKONDA SRINIVASA RAJU Vs. K.RAVI PRASAD
October 13, 2017
SARMA SPORTS AND ORS. Vs. GOVINDARAJU JAYANTH
March 31, 2017
SARSANI SATYAM REDDY Vs. UNION OF INDIA
April 7, 2017
SARWARKHANAM AND OTHERS Vs. MACCA MADINA ALLAUDDIN WAKF
August 11, 2017
SASIKANTH PULIKULLU Vs. STATE OF TELANGANA
March 27, 2017
SATISH CHANDRA JOSHI Vs. GREATER VISAKHAPATNAM MUNICIPAL CORPORATION
April 21, 2017
SATROHAN, & ORS Vs. STATE OF U.P
November 24, 2017
SAVITHRI RADHA KRISHAN Vs. STATE OF A.P.
January 17, 2017
SEELAM MALLAIAH (DIED) PER LRS. AND OTHERS Vs. P. NARASINGA RAO (DIED) PER LRS. AND OTHERS
February 28, 2017
SEKHAR KAMMULA Vs. S. SIVA AND OTHERS
December 26, 2017
SENIOR REGIONAL MANAGER, FOOD CORPORATION OF INDIA Vs. Y. THIRUPALU
August 30, 2017
SESHAM RAO NIRANJAN Vs. ANDHRA PRADESH
August 30, 2017
SHAHAN Vs. STATE OF A.P.
June 28, 2017
SHAHANA AND ORS. Vs. STATE OF TELANGANA, REP. BY CHIEF SECRETARY, GENERAL ADMINISTRATION, LAW & ORDER, SECRETARIAT, HYDERABAD AND ORS.
February 13, 2017
SHAIK ABDUL AZEEM AND ORS Vs. STATE OF A P AND ORS
January 23, 2017
SHAIK ABDUL KALAM AZAD AND ORS Vs. A BABU AND ORS
June 2, 2017
SHAIK AKRAM Vs. NATIONAL INVESTIGATION AGENCY
January 20, 2017
SHAIK JANI PASHA AND ANOTHER Vs. STATE OF ANDHRA PRADESH
June 27, 2017
SHAIK MAHABOOB Vs. A P STATE ROAD TRANSPORT CORPORATION, MAIN ROAD, NIZAMABAD AND ANOTHER
October 5, 2017
SHAIK MAHABOOB BI AND ORS Vs. K NAGARAJA RAO AND ORS
November 13, 2017
SHAIK MAHAMMAD RAFIUDDIN Vs. GUMMALA NARAYANA REDDY
March 20, 2017
SHAIK MODIN SAB (DIED) Vs. DR. JAFFER HUSSAIN
July 28, 2017
SHAIK SHAHANAJ Vs. PRL SECY , HOME DEPT AND ORS
June 29, 2017
SHAIK SHOYAB ALI, S/O SHAIK RAHAMATH ALI, AGED 19 YEARS, OCC: STUDENT, RESIDENT OF H.NO.43/167?1?1, PRAKASH NAGAR, KADAPA TOWN AND DISTRICT Vs. STATE OF TELANGANA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF HEALTH, MEDICAL & FAMILY WELFARE (E1), TELANGANA SECRETARIAT, HYDERABAD AND 3 OTHERS
March 24, 2017
SHAKEELA JAMALI AND ORS Vs. ZAREENA BEGUM AND ORS
September 19, 2017
SHAMEEM BEGUM Vs. VENNAPUSA CHENNA REDDY AND ANOTHER
November 20, 2017
SHILPA GRAPHICS Vs. ADDL. COMMISSIONER OF CUSTOMS & C. EX., HYDERABAD
October 23, 2017
SHIRIDI SAIBABA INTERNATIONAL DISH ANTENNA Vs. COMMISSIONER OF CUSTOMS, CHITTOOR
August 22, 2017
SHIVA EDU SOCIETY AND ORS Vs. T M REDDY EDN SOCIETY AND ORS
April 12, 2017
SHRI KERSI H VACHHA AND ANOTHER Vs. STATE OF A.P.
December 22, 2017
SIDDAREDDY VENKATANAGARAJA REDDY Vs. MIR SHAHAMAT ALI KHAN
January 19, 2017
SJID QURESHI Vs. M. NARSING RAO
July 26, 2017
SK. KHADER SAHEB (DIED) Vs. UNION OF INDIA, REP. BY ITS GENERAL MANAGER
October 12, 2017
SMT B. SUVARNA Vs. THE APSRTC, REP. BY ITS MANAGING DIRECTOR
April 13, 2017
SMT M. ANASUYA Vs. THE STATE OF TELANGANA
August 4, 2017
SMT P.NARASAMMA Vs. THE GOVERNMENT OF A.P.
November 7, 2017
SMT RADHI RANEY Vs. NANKI FEROZE
November 10, 2017
SMT. A. ADILAKSHMI Vs. THE STATE OF ANDHRA PRADESH
June 19, 2017
SMT. B.CHANDRAVATHI Vs. ESTATE OFFICER
November 14, 2017
SMT. D. NIRMALA Vs. SMT. S. PADMAVATI AND OTHERS
December 29, 2017
SMT. G. KANTHIMATHI Vs. GOVERNMENT OF A.P.
July 4, 2017
SMT. GADDAMEEDI SRILATHA Vs. THOTA SIVA KUMAR
July 14, 2017
SMT. GANGONE VIJAYALAXMI Vs. MR. D. MADAN KUMAR AND ANOTHER
April 7, 2017
SMT. GHOUSIA BEGUM AND OTHERS Vs. STATE OF TELANGANA, REP. BY ITS PRL. SECRETARY TO GOVERNMENT, MINES AND GEOLOGY DEPARTMENT AND OTHERS
March 10, 2017
SMT. GOLLU SATYAVATHI Vs. SRI KILAPARTHI APPARAO
November 17, 2017
SMT. K. BALAMANI @ BALAMMA AND OTHERS Vs. THE COMMISSIONER OF B.C. WELFARE, HYDERABAD AND OTHERS
February 27, 2017
SMT. K. HYMAVATHI Vs. SRI DATTATREYA SARMA
July 4, 2017
SMT. KALIDINDI VENKATA RAJESWARI Vs. STATE OF ANDHRA PRADESH
August 22, 2017
SMT. KARRI SARITHA DEVI, EAST GODAVARI DISTRICT Vs. GARAPATI SRIMANARAYANA, EAST GODAVARI DISTRICT AND ANOTHER
January 3, 2017
SMT. M. SANTHA W/O. MOHAN Vs. THE STATE OF TELANGANA
November 7, 2017
SMT. MAHABUNNISA BEGUM Vs. STATE OF TELANGANA
October 25, 2017
SMT. MERUGU KOUSALYA Vs. THADAKAMALLA HIMABINDUN
September 19, 2017
SMT. R. SEETHAMMA Vs. M. THIMMA REDDY, S/O. LATE M. SATYANARAYANA REDDY OCC
April 27, 2017
SMT. SUJATHA CHERUKU AND ANOTHER Vs. THE STATE OF TELANGANA
November 30, 2017
SMT. SYAMALA RAJA KUMARI AND OTHERS Vs. ALLA SEETHARAVAMMA AND ANOTHER
January 2, 2017
SMT. UPPADA SARVANI Vs. INCOME TAX OFFICER, (TELANGANA AND ANDHRA PRADESH)(DB)
April 6, 2017
SMT. VATUMALLI LAXMI PRASANNA Vs. STATE OF TELANGANA
September 21, 2017
SMT.B.YOGESWARAMMA Vs. THE COLLECTOR
June 2, 2017
SMT.GATTAM KASTURI BAI Vs. STATE OF ANDHRA PRADESH
October 24, 2017
SMT.P.VEDA KUMARI AND OTHERS Vs. THE SUB-REGISTRAR, BANJARA HILLS,HYDERABAD,AND OTHERS
August 18, 2017
SMT.SUSHEELA Vs. SMT. CHINTHAPALLI SAROJINI
October 24, 2017
SOCIETY OF TRUSTEES OF INDIGENOUS CHURCHES Vs. INDIGENOUS CHURCHES IN INDIA TRUST AND ORS
February 20, 2017
SODA JOGAIAH Vs. STATE OF A.P.
November 3, 2017
SOGRA BEGUM Vs. GHOUSIA BEGUM
July 26, 2017
SOMA RAMCHANDRAM Vs. SOMA ANITHA
June 22, 2017
SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD. Vs. PERMANENT LOK ADALAT FOR PUBLIC UTILITY SERVICES
December 5, 2017
SPECIAL ASHOKA BEEDI WORKS Vs. GOODS & SERVICE TAX OFFICER
November 17, 2017
SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY Vs. S ANANDABABU S/O S APPA RAO AND OTHERS
June 15, 2017
SPECIAL DEPUTY COLLECTOR, RAJAMPET Vs. N N SUBBARAYUDU AND ORS
February 23, 2017
SPECIAL TAHSILDAR, L A , UNIT-IV, JANGAREDDIGUDEM, WEST GODAVARI DISTRICT Vs. KATRAGADDA ISSACK (DIED PER L RS) AND OTHERS
June 15, 2017
SRI BHANU PRASAD ALLURI Vs. THE CHIEF CONTROLLING REVENUE AUTHORITY
November 13, 2017
SRI HARIJANA AVASARALA MASTHANAIAH Vs. STATE OF A.P. REP. BY ITS PUBLIC PROSECUTOR
February 20, 2017
SRI JAGANMATHA INDUSTRIES Vs. STATE OF A P AND 2 OTHERS
April 18, 2017
SRI K. BALAJI Vs. ASST. COMMISSIONER
September 21, 2017
SRI KALE MARIYANNA Vs. STATE OF ANDHRA PRADESH
January 25, 2017
SRI KRISHNA CHAITANYA ICE FACTORY Vs. ANDHRA PRADSH STATE FINANCIAL CORPORATION
June 27, 2017
SRI KRISHNA NURSING HOME Vs. STATE OF TELANGANA
September 21, 2017
SRI RAJMAL RAJA VIJAYA KRISHNA GUNDARAO Vs. THE LAND ACQUISITION OFFICER
April 19, 2017
SRI V.V.R.K. SRINIVAS Vs. STATE OF ANDHRA PRADESH
April 7, 2017
SRI. E. RAHUL CHOWDARY Vs. TELANGANA STATE COUNSEL FOR TECHNICAL EDUCATION
July 27, 2017
SRI.K.RAJA GOPAL REDDY Vs. K.SREENIVASA REDDY AND FOUR OTHERS
October 30, 2017
SRIMAN SAI SECURITIES INVESTMENT FINANCE LIMITED, JAGTIAL Vs. DEPUTY COMMISSIONER OF INCOME TAX,KARIMNAGAR
December 20, 2017
SRINIVAS @ PAP. Vs. THE STATE OF TELANGANA, REP. BY ITS PRINCIPAL SECRETARY, HOME DEPARTMENT, SECRETARIAT, HYDERABAD & TWO OTHERS
January 23, 2017
SRIRAM CHANDRA SEKHAR @ CHINTU Vs. STATE OF ANDHRA PRADESH
July 3, 2017
SRIRAM CHANDRA SEKHAR @ CHINTU Vs. STATE OF ANDHRA PRADESH
July 5, 2017
SS CONSTRUCTIONS Vs. STATE OF ANDHRA PRADESH AND ORS.
March 30, 2017
SSPDL LTD Vs. HYDERABAD METROPOLITAN DEVELOPMENT AUTHORITY AND ORS
September 22, 2017
STATE Vs. KORRA RAMCHANDER
October 10, 2017
STATE BANK OF INDIA Vs. A.P. STATE COMMISSION
September 22, 2017
STATE OF A P Vs. K MADHU PHANI, S/O RAMAMOHANA RAO AND ANOTHER
July 31, 2017
STATE OF A P Vs. P USHAN RANI AND ORS
December 18, 2017
STATE OF A P AND ORS Vs. K SRINIVASULU NAIDU
December 26, 2017
STATE OF A.P. Vs. SIVALA CHANDRA REDDY
June 1, 2017
STATE OF ANDHRA PRADESH Vs. V. PRASANNA RANI
July 6, 2017
STATE OF ANDHRA PRADESH Vs. THE ESTATE ABOLITION TRIBUNAL,CHITTOOR
July 17, 2017
STATE OF ANDHRA PRADESH Vs. D.RAJAKULLAYAPPAAND
December 5, 2017
STATE OF ANDHRA PRADESH Vs. BHAVANI ENTERPRISES
November 9, 2017
STATE OF ANDHRA PRADESH, REP. Vs. MUMMANENI VENKATARAMUDU
December 29, 2017
STATE OF TELANGANA Vs. M.R. JYOTHI LAKSHMI
August 29, 2017
STATE OF TELANGANA REP BY PUBLIC PROSECUTOR Vs. SYED DASTHAGIR
February 22, 2017
STATE OF TELANGANA THROUGH ITS CHIEF SECRETARY, KHAIRATABAD Vs. MD. HAYATH UDDIN AND OTHERS
November 8, 2017
STATE OF TELANGANA, REP BY ITS OTHERS Vs. KRK REDDY EDUCATIONAL SOCIETY AND OTHERS
January 6, 2017
STATE OF TELANGANA, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT Vs. G KARUNA SREE AND OTHERS
November 7, 2017
STATE THROUGH LAND ACQUISITION OFFICER Vs. NETIKUNTA BHUMAIAH S/O ASHALU AND OTHERS
June 15, 2017
SULOCHANA Vs. M. RAMACHARI
March 9, 2017
SUN OUTSOURCING SOLUTIONS PVT. LIMITED Vs. THE COMMISSIONER OF INCOME TAX (APPEAL
December 27, 2017
SUNKOJ BHASKAR Vs. THE STATE OF TELANGANA
June 2, 2017
SUPER BUILD INDIA PVT LTD AND ORS Vs. RESERVE BANK OF INDIA, HYDERABAD AND ORS
July 19, 2017
SUPERINTENDENT ENGINEER, IRRIGATION CIRCLE, ELURU Vs. P. RAMAIAH
August 30, 2017
SURAPAREDDY DHANA LAKSHMI NARASAYAMMA Vs. PANTHAM TULASIRATNAM AND YERRAMSETTI CHANDRAVATHI
November 22, 2017
SURESH ANANDARAO PAWAR Vs. STATE OF A.P.
August 17, 2017
SURESH BABU Vs. STATE, REPRESENTED BY SHO, KAVALI RURAL P S , REP BY PUBLIC PROSECUTOR AND ANOTHER
December 20, 2017
SURYADEVARA AMIT NAGENDRA Vs. S. RAMACHANDRA RAO REP. BY GPA HOLDER S. HEMALATHA AND OTHERS
December 13, 2017
SUSHEE HITECH PROJECTS (P) LTD Vs. COMMERCIAL TAX OFFICER
April 27, 2017
SYAM DONDIYA Vs. STATE OF A.P., THROUGH INSPECTOR OF POLICE, SOMPETA P.S., SRIKAKULAM DISTRICT, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF TELANGANA AND ANDHRA PRADESH
January 20, 2017
SYED AHMED PASHA Vs. GARLAPATI JAIHINDER REDDY
November 1, 2017
SYED IRSHAD HUSSAIN Vs. STATE OF A P
April 20, 2017
SYED KAMRUDDIN Vs. THE STATE OF A.P.
September 4, 2017
SYED ROUNAQ ALI KHAN Vs. STATE OF TELANGANA
June 6, 2017
SYED WAJIDULLAH HUSSAINI Vs. YOUSUF BEGUM
July 14, 2017
SYED ZAINULABEDDIN Vs. GOVERNMENT OF ANDHRA PRADESH
March 27, 2017
SYNDICATE BANK Vs. T SUBBARAO AND ORS
April 13, 2017
T MURALI KRISHNA Vs. POONAM MALAKONDAIAH AND ORS
February 10, 2017
T PURUSHOTHAM RAO AND ORS Vs. PRL SECY , REV DEPT , HYD AND ORS
April 28, 2017
T R K RAO Vs. RAILWAY BOARD, NEW DELHI AND ORS
February 1, 2017
T VENKATA GOVARDHANA MANI Vs. KOLLURU RAMACHANDRA SEKHAR
December 22, 2017
T YOGEESHWARA REDDY & OTHERS Vs. DISTRICT EDUCATIONAL OFFICER, ANANTAPUR, ANANTAPUR DISTRICT & OTHERS
October 3, 2017
T. MURALIDHAR RAO AND ANOTHER Vs. THE STATE OF ANDHRA PRADESH, DEPARTMENT OF REVENUE (UC II), HYDERABAD REP. BY ITS SECRETARY AND ANOTHER
February 23, 2017
T. PURUSHOTTAMARAO Vs. M/S. P. ESTATES PVT. LTD.
February 17, 2017
T. RAMESH AND OTHERS Vs. LAXMAMMA AND OTHERS
June 20, 2017
T. RANJEETH SINGH S/O HEERALAL ADMN OFFICER, S S GOVERNMENT POLYTECHNIC, ZAHEERABAD, SANGAREDDY DISTRICT Vs. STATE OF TELANGANA REP BY ITS ADDITIONAL CHIEF SECRETARY, HIGHER EDUCATION DEPARTMENT, SECRETARIAT , HYDERABAD AND OTHERS
March 8, 2017
T. VARAPRASADA RAO Vs. BR., MGR. APGVB
November 1, 2017
T.GANAPATHI Vs. TELANGANA STATE ROAD TRANSPORT CORPORATION
September 1, 2017
T.K. MAAZ, CHITTOOR DISTRICT Vs. PRL. SECRETARY, REVENUE DEPT., HYD AND 4 OTHERS
February 28, 2017
T.RAJALINGAM@SAMBAM Vs. THE STATE OF TELANGANA AND ANOTHER
January 19, 2017
T.SESHU Vs. P.BHARATHI DEVI @ ANDHRA BHARATHI
December 8, 2017
TALARI MARTHAMMA AND ORS Vs. KAMA JEEVARATHNAM AND ORS
March 22, 2017
TALARI VENKATAIAH(DIED) AND OTHERS Vs. BOWRAMPREET PLOT OWNER WELFARE ASSOCIATION, HYDERABAD AND OTHERS
February 23, 2017
TATA KESAVA RAO Vs. SHAIK HASAN AHMAD
November 7, 2017
TATA SESHAIAH Vs. MARUBOYINA SANKARAMMA AND TWO OTHERS
December 22, 2017
TEKULA SAMHITHA REDDY Vs. UNION OF INDIA
July 13, 2017
TELANGANA STATE POLLUTION CONTROL BOARD Vs. COMMISSIONER OF INCOME
November 27, 2017
TELANGANA STATE ROAD TRANSPORT CORPORATION Vs. P.LAXMAIAH
August 10, 2017
THANDA VENKATESHWARLU Vs. PRL. SECY., TRIBAL WELFARE DEPT.
August 30, 2017
THATISETTY KUSUMA KUMARI AND OTHERS Vs. SUB-REGISTRAR, ANANDAPURAM VISAKHAPATNAM DISTRICT AND 3 OTHERS
December 22, 2017
THE ANDHRA PRADESH INDUSTRIAL DEVELOPMENT CORPORATION LTD., HYDERABAD Vs. STATE BANK OF INDIA
April 12, 2017
THE ANDHRA PRADESH PUBLIC SERVICE COMMISSION Vs. CH. SREENIVASA RAO, S/O. VEERASANKARA RAO
December 11, 2017
THE COMMISSIONER & PRINCIPAL SECRETARY TO GOVERNMENT, FINANCE & PLANNING DEPARTMENT Vs. G.MURALI KRISHNA, SENIOR ASSISTANT
September 7, 2017
THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX TIRUPATI Vs. SHREE RADHA KRISHNA ALLOYS PVT. LTD.
October 30, 2017
THE COMMISSIONER OF CUSTOMS Vs. M/S JAI BALAJI INDUSTRIES
November 16, 2017
THE COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, PORT AREA, VISAKHAPATNAM, ANDHRA PRADESH Vs. GAYATRI TIMBERS PRIVATE LIMITED
October 12, 2017
THE COMMISSIONER OF INCOME TAX (TDS), HYDERABAD Vs. M/S. VODAFONE MOBILE SERVICES LTD., HYDERABAD
September 18, 2017
THE COMMISSIONER OF INCOME TAX VISAKHAPATNAM Vs. M/S. V. DHANA REDDY & CO. VISAKHAPATNAM
December 22, 2017
THE DEPOT MANAGER, APSRTC, BUS DEPOT Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM- LABOUR COURT, WARANGAL AND
January 5, 2017
THE DIRECTOR OF INCOME-TAX (INTERNATIONAL TAXATION), HYDERABAD Vs. M/S. VANENBERG FACILITIES BV
June 16, 2017
THE DISTRICT COLLECTOR (BCW), WEST GODAVARI DISTRICT Vs. SMT K.V. RAMANA
October 24, 2017
THE FISHERMEN CO-OPERATIVE SOCIETY LTD. Vs. PALTYA KOTYA
March 21, 2017
THE GOVERNMENT OF ANDHRA PRADESH Vs. POTLURI SRINIVAS
February 13, 2017
THE KERALA STATE CIVIL SUPPLIES CORPORATION Vs. DHANALAKSHMI TRADERS
August 10, 2017
THE MEDAK DIOCESE OF CHURCH OF SOUTH INDIA TRUST ASSOCAITION Vs. THE UNION OF INDIA
November 16, 2017
THE NATIONAL INSURANCE COMPANY LTD., VISAKHAPATNAM Vs. NIMMA SITA LAKSHMI AND OTHERS
March 24, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. DATLA VARMA
July 14, 2017
THE NEW INDIA ASSURANCE COMPANY LTD.REP. BY ITS DIVISIONAL MANAGER, D.O.,1, ALKARIM TRADE CENTRE, M.G.ROAD, RANIGUNJ, SECUNDERABAD Vs. P. YASHODA AND OTHERS
February 7, 2017
THE PADAMARA VIPPARRU (WEST VIPPARRU),W.G. DIST., A.P. Vs. THE STATE OF A.P.
July 3, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INSTITUTE FOR DEVELOPMENT AND RESEARCH IN BANKING TECHNOLOGY
October 9, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. SRI BHARATHI WAREHOUSING CORPORATION
January 30, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX-2 Vs. M/S.INDUS BUSINESS SYSTEM LTD.
November 8, 2017
THE REVENUE DIVISIONAL OFFICER Vs. ISMAIL BHAI
November 24, 2017
THE STATE LEVEL POLICE RECRUITMENT BOARD STATE OF ANDHRA PRADESH AND OTHERS Vs. P.VINAY
November 10, 2017
THE STATE OF ANDHRA PRADESH Vs. M/S.SRI BHAVANI ENTERPRISES
November 9, 2017
THE STATE OF ANDHRA PRADESH Vs. DARSI PHEBE SARAH
October 10, 2017
THE STATE OF TELANGANA Vs. S.DADA SAHEB
October 24, 2017
THE UNION OF INDIA Vs. A.VENKATA RAO
November 13, 2017
THE UNION OF INDIA, REP. BY ITS Vs. LAKSHMI SURI W/O.
November 13, 2017
THE UNITED INDIA INSURANCE CO. LTD. Vs. GURRALA LAXMI VARAPRASAD AND ANOTHER
September 8, 2017
THE VAVVERU CO-OPERATIVE RURAL BANK LTD. Vs. CHIEF COMMISSIONER OF INCOME TAX, (TELANGANA AND ANDHRA PRADESH)(DB)
March 15, 2017
THE ZONAL SECRETARY, SECUNDERABAD AND ANOTHER Vs. K.MALLIKARJUNA RAO AND 52 OTHERS
January 20, 2017
THIMMAREDDY LEELAVATHAMMA Vs. M/S. RAKA IMPEX PRIVATE LIMITED
April 21, 2017
THIMMAREDDY LEELAVATHAMMA Vs. RAKA IMPEX PRIVATE LIMITED AN ANOTHER
April 7, 2017
THIPPARAM CHINNA RAMULU Vs. THE STATE OF ANDHRA PRADESH
December 30, 2017
THOMAS JHON Vs. PRL. SECY., HOME DEPT.
August 1, 2017
THOTA GURUNATH REDDY Vs. CONTINENTAL HOSPITALS PRIVATE LIMITED
December 22, 2017
THOTA MUTHYALU AND OTHERS Vs. SINGARENI COLLERIES CO. LTD., RAMAGUNDAM, KARIMNAGAR DISTRICT
January 4, 2017
THUMMA UMA RANI AND OTHERS Vs. STATE, REP BY PUBLIC PROSECUTOR HIGH COURT OF A P AND ANOTHER
October 5, 2017
TIKKAVARAPU SUBBA RAMI REDDY Vs. STATE OF TELANGANA
November 14, 2017
TIRUPATHI CHINA VENKATESWARLU Vs. P. NAGESWARA RAO AND ANOTHER
March 13, 2017
TMS PRAKASH Vs. THE STATE OF ANDHRA PRADESH
March 15, 2017
TRIPURANENE KRISHNA PRASAD AND ANOTHER Vs. STATE OF A P AND ANOTHER
October 27, 2017
TTD DEVASTHANAM Vs. N. RAVINDRA REDDY
July 21, 2017
U V S R PRASAD AND OTHERS Vs. STATE OF ANDHRA PRADESH REP BY ITS PRINCIPAL SECRETARY MUNICIPAL ADMINISTRATION & URBAN DEVELOPMENT
September 19, 2017
UDAYAGIRI SUBBARAYUDU @ VENKATAIAH @ AKKULAIAH Vs. STATE OF A P
December 23, 2017
UMMABOINA SUVERNAMMA Vs. THE STATE OF ANDHRA PRADESH
July 17, 2017
UNION OF INDIA Vs. SRI R. CHAKRAPANI
October 5, 2017
UNION OF INDIA Vs. SUNIL
October 10, 2017
UNION OF INDIA Vs. K. RAVINDER REDDY AND OTHERS
October 20, 2017
UNION OF INDIA Vs. M BHASKAR CHETTY, S/O M VEERASWAMY CHETTY
August 16, 2017
UNION OF INDIA Vs. CH. PRAKASHA RAO
July 11, 2017
UNION OF INDIA, REPRESENTED BY ITS SECRETARY, TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NEW DELHI AND 3 OTHERS Vs. POLIMETLA MARY SAROJINI AND ANOTHER
January 31, 2017
UNION OF INDIA, REPRESENTED BY PRINCIPAL ACCOUNTANT GENERAL AND 2 OTHER Vs. A VENKATA RAO AND ANOTHER; K V RAMANA MURTHY; A V PRASADA RAO; B SURYA RAO; B KRISHNA MURTHY; V PREMA; D V VENKAT RAO; A S Y SARMA; Y C MASTAN RAO
November 13, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. G. INDURU
July 27, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SMT. O. NARAYANAMMA
January 3, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. N. JAGANNATH
January 19, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. S.K.IMAM AND ANOTHER
December 11, 2017
UNITED INDIA INSURANCE COMPANY LIMITED. Vs. KONDA REDDY KANTHAMMA
June 16, 2017
UPPALA NARESH AND ORS Vs. STATE OF T S AND ORS
February 1, 2017
UPPU HYMAVATHI MAHILA SANGAM Vs. SRI VIDYANIKETAN PUBLIC SCHOOL
December 22, 2017
UPPU YANAIAH Vs. CHIEF CONTROLLING REVENUE AUTHORITY
July 12, 2017
USHA BAWGIKAR AND ANOTHER Vs. GOPAL RAO BAWGIKAR AND OTHERS
November 27, 2017
V DASHARADA AND ORS Vs. V RAMBABU
December 15, 2017
V RAJESWARI AND ORS Vs. S B I TIRUPATHI AND ORS
August 4, 2017
V SHANTHA Vs. PRL SECY , HOME DEPT , HYDERABAD AND ORS
April 10, 2017
V VASANTHA BALA Vs. SPECIAL COMMISSIONER OF WOMEN DEVELOPMENT & CHILD WELFARE, STATE OF ANDHRA PRADESH
October 6, 2017
V. JAGADEESHWAR Vs. STATE OF TELANGANA
November 1, 2017
V. LAXMI PRASANNA Vs. PRINCIPAL SECRETARY
November 15, 2017
V. MALLAIAH Vs. STATE OF A.P.
September 6, 2017
V. NAVEEN GOUD Vs. STATE OF TELANAGANA
February 8, 2017
V. PAVANAMANJARI Vs. V. MANOJ KUMAR
March 14, 2017
V. PREMSAGAR RAO Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 5, 2017
V. PUNNAMMA AND 7 OTHERS Vs. V. SRI DEVI, VIJAYAWADA
July 28, 2017
V. SHANTHA Vs. STATE OF TELANGANA
April 10, 2017
V. SWAROOPA RANI AND OTHERS Vs. THE STATE ARCHAEOLOGICAL MUSEUMS DEPARTMENT
March 7, 2017
V. VEERASWAMY Vs. STATE OF ANDHRA PRADESH
July 10, 2017
V.B. HOME CARE INDUSTRIES Vs. KISAN BABU INDUSTRIES
November 13, 2017
V.NARASIMHA ALUGADDA NARSIMHA JAHANGIRI Vs. STATE OF ANDHRA PRADESH
March 24, 2017
V.S.R. KRISHNA Vs. A.P.S.R.T.
February 22, 2017
VADDE ANJANAPPA Vs. STATE OF ANDHRA PRADESH
October 27, 2017
VANJARI PRAVEEN KUMAR Vs. VANJARI LAKSHMI BHAVANI
June 16, 2017
VARIETY IRON MART & INDUSTRIALS Vs. COMMERCIAL TAX OFFICER AND 2 OTHERS
April 24, 2017
VARUN TECH INDUSTRIES Vs. STATE OF ANDHRA PRADESH
November 1, 2017
VASANTI MARINE FOODS, GUNTUR DISTRICT Vs. SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD.
June 21, 2017
VEERABOMMA LAXMAMMA Vs. VEERABOMMA CHANDRASEKHAR
September 8, 2017
VEGI JAGADISH KUMAR Vs. STATE OF ANDHRA PRADESH
June 2, 2017
VELUGUBANTI HARI BABU Vs. PARVATHINI NARASIMHA RAO AND ANOTHER
December 15, 2017
VEMULURI SRINIVASU Vs. STATE OF TELANGANA
October 3, 2017
VEMURI RADHAKRISHNA Vs. PATHURI PRASAD AND ANOTHER
October 12, 2017
VENKATAIAH AND OTHERS Vs. LAKSHMIDEVAMMA AND OTHERS
October 24, 2017
VENKATESH Vs. THE PRINCIPAL SECRETARY, GOVT. OF A.P., REVENUE (ENDOWMENT) DEPARTMENT, SECRETARIAT BUILDING, HYDERABAD AND OTHERS
February 8, 2017
VENKATESWARA FOOD PRODUCTS Vs. M/S. KARUR VYSYA BANK
August 30, 2017
VENKATESWARA SEEDS & PESTICIDES Vs. STATE OF A.P.
October 11, 2017
VENKATESWERLLU KESAMSETTY Vs. A. RAVI BABU
January 24, 2017
VENNAM BABU RAMA MURTHY Vs. VADALASETTI VENKATESWARULU AND OTHERS
January 20, 2017
VIJAI ELECTRICALS LIMITED Vs. ASSISTANT COMMISSIONER (CT) LTU AND 2 OTHERS
April 18, 2017
VIJAYA CASTING WORKS Vs. UNION OF INDIA
February 2, 2017
VINOD GUPTA Vs. FATIMA MIRAZ SULTANA
July 7, 2017
VINS BIO-PRODUCT PVT. LTD. Vs. MASTANA CONSTRUCTIONS ENGINEERS AND CONTRACTORS
December 5, 2017
VISAKHAPATNAM CONTRAST LABOUR UNION Vs. STEEL AUTHORITY OF INDIA LIMITED
April 21, 2017
VISHNU CEMENTS LTD. NALGONDA DISTRICT Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. LTD., HYDERABAD
February 14, 2017
Y KRISHNAVARDHAN REDDY Vs. HIGH COURT OF JUDICATURE AT HYDERABAD AND ORS
December 26, 2017
Y. SURYANARAYANA REDDY Vs. SENIOR INTELLIGENCE OFFICER, NDPS
June 12, 2017
Y. VENKATARAMANA REDDY Vs. SMT. D. JAYAMMA
September 4, 2017
Y. YADAIAH Vs. APSRTC
April 3, 2017
Y. YOGI REDDY Vs. STATE OF A.P., SCY, C.S. GUNTUR DISTRICT AND 3 OTHERS
February 9, 2017
YALLAPI RAJAMMA, @ SAROJANAMMA, Vs. PADITHAM NARAYANA RAO
November 16, 2017
YARRAMADHA ASHOK Vs. GADE RAM REDDY AND ANOTHER
August 11, 2017
YEDAMA LAXMA REDDY Vs. PANASA BUCHAIAH
October 5, 2017
YELISETTY SAHADEVA, CHITTOOR DIST Vs. MADHAVILATHA, CHITTOOR DIST AND OTHERS
September 11, 2017
YELUGUBANTI HARI BABU Vs. STATE OF ANDHRA PRADESH
December 4, 2017
YERRA SESHAGIRI RAO Vs. DUNNA RENUKADEVI
November 3, 2017
YESHWANTH VANGAPANDU S/O SIMHACHALAM Vs. STATE OF ANDHRA PRADESH
August 2, 2017
ZEE LEARN LTD Vs. J.NAVEEN KUMAR
August 7, 2017