Case Index

Title
Date
ABDUL BATIN Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
August 16, 2017
ABDUL KAZI RAHMAN Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
April 18, 2017
AMAR SINGH Vs. STATE OF MEGHALAYA
July 19, 2017
ANEN B. MARAK Vs. STATE OF MEGHALAYA
December 7, 2017
ARDINSON T. SANGMA Vs. STATE OF MEGHALAYA
February 20, 2017
ARUP KUMAR SARMAH Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
May 15, 2017
ASHISH KUMAR DAS Vs. NORTH EASTERN HILL UNIVERSITY
August 30, 2017
BABU MANOLI, S/O A MANOLI Vs. UNION OF INDIA
January 31, 2017
BAINSTEN G. MOMIN Vs. STATE OF MEGHALAYA
April 12, 2017
BENSON MEDICAL EQUIPMENTS (INDIA) PVT LTD Vs. NORTH EASTERN INDIRA GANDHI REGIONAL INSTITUTE OF HEALTH AND MEDICAL SCIENCES (NEIGRIHMS)
July 7, 2017
BENULAL DUTTA Vs. STATE OF MEGHALAYA
September 26, 2017
BERNARD N MARAK Vs. STATE OF MEGHALAYA
November 7, 2017
BESTER N MARAK Vs. STATE OF MEGHALAYA AND ORS
February 9, 2017
BIJU V V Vs. UNION OF INDIA
October 5, 2017
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
May 4, 2017
BIRIT NONGRUM Vs. STATE OF MEGHALAYA
June 4, 2017
BORDER TRADE & CHAMBER OF COMMERCE Vs. UNION OF INDIA
February 23, 2017
C AIKOM DIENGDOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND ORS
May 9, 2017
CARLOS D SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
May 3, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. UDAY NATH MAJHI
November 14, 2017
CHAMPION R SANGMA Vs. STATE OF MEGHALAYA
November 6, 2017
CHAMPION R. SANGMA Vs. STATE OF MEGHALAYA & ORS.
March 1, 2017
CHANDRA PRADHAN Vs. STATE OF MEGHALAYA AND OTHERS
February 3, 2017
CRAIG NICHOLAS JANONG SOOTING Vs. UNION OF INDIA AND OTHERS
February 13, 2017
DAIAMOND LANGRIN, LEGAL REPRESENTATIVE OF MASTER BANKITBOK LANGRIN AND MASTER KHRAWKUPAR LANGRIN Vs. THILINA L MARSHILLONG
May 1, 2017
DHARANI KR KOCH Vs. STATE OF MEGHALAYA
May 2, 2017
DHARMENDAR SINGH CHAUHAN Vs. UNION OF INDIA
April 17, 2017
DIPAK CHAKRABORTY Vs. UNION OF INDIA
November 16, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SHRI LANCIO MAWRIE
April 17, 2017
EDWARD MARNGAR Vs. STATE OF MEGHALAYA
November 7, 2017
EX-CONSTABLE PADH S D Vs. UNION OF INDIA
November 15, 2017
FOREIGN TRADE CHAMBER OF COMMERCE Vs. STATE OF MEGHALAYA
July 21, 2017
FULBAHAR SK Vs. STATE OF MEGHALAYA
August 1, 2017
GAJINDRA SINGH Vs. UNION OF INDIA, THROUGH SECRETARY TO MINISTRY OF HOME AFFAIRS
January 30, 2017
GAUTAM DHAR Vs. STATE BANK OF INDIA
November 7, 2017
GR INFRA PROJECTS LTD Vs. STATE OF MEGHALAYA AND ORS
June 29, 2017
HAV CHANDRA SINGH Vs. CHITU LYNGDOH
June 23, 2017
HAV/GD TAKHALMAYUM BIRMANGAL SINGH Vs. UNION OF INDIA AND ORS
June 21, 2017
HAYARISH RAHMAN,SON OF (L) ATOWAR RAHMAN Vs. STATE OF MEGHALAYA REPRESENTED BY COMMISSIONER
June 27, 2017
HEMANTA KUMAR KALITA Vs. UNION OF INDIA
December 6, 2017
HINDUSTAN CONSTRUCTION CO LTD Vs. NORTH EASTERN ELECTRIC POWER CORPORATION LTD
August 17, 2017
HOMY GRACE NONGSIEJ D/O D R LYNGDOH Vs. STATE OF MEGHALAYA
February 6, 2017
JOHN TREXWEL M SANGMA Vs. STATE OF MEGHALAYA
August 3, 2017
JOTISH MECK Vs. STATE OF MEGHALAYA
June 5, 2017
K M SINGH AND OTHERS Vs. MANIPUR UNIVERSITY AND OTHERS
April 20, 2017
KALPATARU ACADEMY Vs. STATE OF MEGHALAYA
September 19, 2017
KLENDRO TYNHIANG Vs. STATE OF MEGHALAYA
August 4, 2017
KRISHNA MOHAN RAVA Vs. STATE OF ASSAM, REPRESENTED BY SECRETARY TO GOVERNMENT OF ASSAM
June 16, 2017
LEENA NARWANI Vs. STATE OF MEGHALAYA
July 21, 2017
LILADHAR PAPANAI Vs. UNION OF INDIA
August 22, 2017
LUCY R. SANGMA Vs. STATE OF MEGHALAYA
July 18, 2017
M/S. SARINS Vs. CHAIRMAN AND MANAGING DIRECTOR, NATIONAL PROJECT CONSTRUCTION CORPORATION LTD.
September 20, 2017
MADAL SUMER Vs. STATE OF MEGHALAYA
November 9, 2017
MADHU BAJAJ Vs. STATE BANK OF INDIA
June 19, 2017
MANDIRA CHATTERJEE Vs. MANAGING COMMITTEE OF BAKSALPARA SECONDARY SCHOOL REPRESENTED BY ITS SECRETARY
June 15, 2017
MANOHAR SINGH Vs. UNION OF INDIA
March 2, 2017
MARCELIA A SANGMA Vs. BIONECIA NONGKHLAW
December 8, 2017
MATILDA M SANGMA Vs. TRIPTI DARIANG
November 30, 2017
MATTIBABHA KHARKRANG Vs. SECRETARY TO GOVERNMENT OF MEGHALAYA
November 8, 2017
MEGHALAYA COOPERATIVE APEX BANK LTD. Vs. CHAIRMAN, CENTRAL BOARD OF DIRECT TAXES
May 31, 2017
MEGHALAYA STATE HOUSING BOARD UNION Vs. GOVERNMENT OF MEGHALAYA
August 18, 2017
MERIDALIN KHARLYNGDOH Vs. STATE OF MEGHALAYA
August 24, 2017
MERIDALIN KHARLYNGDOH Vs. STATE OF MEGHALAYA
August 1, 2017
MIN BAHADUR RAWAL CHHETRI Vs. UNION OF INDIA
February 16, 2017
MISS RISHA SHARMA Vs. UNION OF INDIA AND ORS
November 29, 2017
MITILLA CH MOMIN Vs. STATE OF MEGHALAYA
February 6, 2017
MONEN SANGMA Vs. COLLECTOR, EAST GARO HILLS
May 26, 2017
MONIKA WAHLANG W/O D H LYNGDOH Vs. MYNTOI RYMBAI D/O RISHOT TALANG
March 2, 2017
MS KIM HYUNDAI Vs. SHRI SUMO SINGH
December 19, 2017
MUJIBUR RAHMAN LASKAR Vs. STATE OF MEGHALAYA TO BE
February 2, 2017
MUJIBUR RAHMAN LASKAR Vs. STATE OF MEGHALAYA
June 2, 2017
NARA G HYNNIEWTA Vs. WEISUK PHANWAR
August 14, 2017
NICKY WAR Vs. STATE OF MEGHALAYA
October 16, 2017
NIKIRU WAR & ANR Vs. STATE OF MEGHALAYA AND OTHERS
June 20, 2017
NORTH EASTERN ELECTRIC POWER CORPORATION LTD Vs. PATEL UNITY JOINT VENTURE (PUJV)
May 3, 2017
NORTH EASTERN HILL UNIVERSITY AND OTHERS Vs. SUDIP DEY
February 8, 2017
ORIENTAL INSURANCE CO. LTD Vs. WANSALAN LAKAI
October 23, 2017
PAUL LEONG Vs. ARCHDIOCESE OF SHILLONG
February 23, 2017
PAWAN SHARMA Vs. STATE OF MEGHALAYA AND OTHERS
April 11, 2017
PYRKHATBHA SHABONG Vs. STATE OF MEGHALAYA
June 6, 2017
RAJNISH KUMAR RAI, IPS Vs. UNION OF INDIA
June 13, 2017
RCM INFRASTRUCTURE LTD. Vs. UNION OF INDIA
March 29, 2017
SADDAM HUSSAIN Vs. STATE OF MEGHALAYA
August 17, 2017
SAMAR SARMAH Vs. VIVEK AGARWALA
June 29, 2017
SAMIR CHANDRA KAR AND ORS. Vs. THE UNION OF INDIA AND ORS.
September 15, 2017
SAMIR MANDAL Vs. STATE OF MEGHALAYA
November 9, 2017
SANGEETA THAPA, D/O (L) DILE THAPA Vs. UNION OF INDIA
February 14, 2017
SANJIB KALITA AND NABA RAM RABHA Vs. STATE OF MEGHALAYA
February 10, 2017
SAW DOHLING Vs. STATE OF MEGHALAYA
June 23, 2017
SENG KHASI MYLLIEM Vs. MIDNIGHTBORN KHARLUKHI
December 7, 2017
SETHUMADHAVAN MC Vs. UNION OF INDIA, REPRESENTED BY SECRETARY TO GOVERNMENT OF INDIA
January 31, 2017
SHANKAR CHASA Vs. UNION OF INDIA
May 5, 2017
SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA
April 12, 2017
SHELLA ACTION COMMITTEE Vs. STATE OF MEGHALAYA AND OTHERS
May 9, 2017
SHELLA ACTION COMMITTEE RALLY OF SHELLA VILLAGE NATIVES Vs. STATE OF MEGHALAYA AND OTHERS
May 4, 2017
SHELLSING LANGI Vs. JAINTIA HILLS AUTONOMOUS DISTRICT COUNCIL
December 5, 2017
SHIRUPLANG I PAPANG Vs. STATE OF MEGHALAYA, REPRESENTED BY SECRETARY OF HOME AND POLICE DEPARTMENT
March 27, 2017
SHRI BHARAT BHUSAN Vs. STATE OF MEGHALAYA
April 28, 2017
SHRI DIGAMBER DATT & ORS. Vs. UNION OF INDIA & ORS.
March 23, 2017
SHRI DIPAK CHAKRABARTY, SUBEDAR (B & R) Vs. UNION OF INDIA
June 15, 2017
SHRI PURAN SINGH Vs. UNION OF INDIA
June 8, 2017
SHRI PYRSHANG BIAM Vs. STATE OF MEGHALAYA
March 29, 2017
SHRI RATNA BHUSAN PANDA & ORS. Vs. UNION OF INDIA & ORS.
May 18, 2017
SHRI SHANKAR LAL PRAJAPAT Vs. SMTI ANJALEE DUTTA CHOUDHURY
September 20, 2017
SHRI. ROSHAN THAKURI, S/O SHRI BALARAM THAKURI R/O UPPER MAWPREM, SHILLONG EAST KHASI HILLS DISTRICT, MEGHALAYA Vs. THE UNION OF INDIA, THROUGH SECRETARY, MINISTRY OF HOME AFFAIRS, GOVT. OF INDIA, NEW DELHI
February 2, 2017
SILAN LAWRYNIANG Vs. TIMEL SYNREM
November 6, 2017
SILDON N SANGMA Vs. STATE OF MEGHALAYA
August 1, 2017
SMALL PHAWA Vs. STATE OF MEGHALAYA
February 1, 2017
SMT. NEETU N. MARAK Vs. STATE OF MEGHALAYA
October 4, 2017
SMTI. TENZING CHODEN SHERPA ALIAS TENZING CHODEN Vs. UNION OF INDIA AND OTHERS
February 15, 2017
SOHBAR SIRDARSHIP ELAKA Vs. STATE OF MEGHALAYA
February 7, 2017
SOLOMON SOH Vs. KHASI HILLS AUTONOMOUS DISTRICT COUNCIL AND OTHERS
March 21, 2017
SRIKANT RAI (NIGHT CHOWKIDAR) Vs. STATE OF MEGHALAYA
November 13, 2017
STATE OF MEGHALAYA Vs. NITYANANDA MALIK
November 7, 2017
STATE OF MEGHALAYA Vs. CMJ FOUNDATION
June 12, 2017
STATE OF MEGHALAYA Vs. PAWAN BAWRI
May 17, 2017
STATE OF MEGHALAYA Vs. PHIKIRBHA KHARIAH
November 2, 2017
STATE OF MEGHALAYA AND ANOTHER Vs. SHRI BIMOL DEB SUBSTITUTED BY
March 21, 2017
SUDAMA YADAV Vs. UNION OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF HOME AFFAIRS
March 23, 2017
SUNIL SHARMA Vs. UNION OF INDIA
June 2, 2017
TAMULIKUCHI HIGH SCHOOL Vs. UNION OF INDIA
May 19, 2017
TARIANG A SANGMA Vs. STATE OF MEGHALAYA
December 1, 2017
TENDERLYWELL HYNNIEWTA Vs. STATE OF MEGHALAYA
October 4, 2017
THE MANAGING DIRECTOR, MECOFED Vs. SHRI TIKENDER SINGH
August 4, 2017
THOMLIN SURONG AND OTHERS Vs. PERSARA MANNER AND OTHERS
February 6, 2017
THOMY R. MARAK Vs. STATE OF MEGHALAYA
May 17, 2017
UNION OF INDIA Vs. MOHD YUNUS
November 22, 2017
UNION OF INDIA Vs. DIGAMBER DATT
November 27, 2017
UNION OF INDIA AND OTHERS Vs. JASVIR SINGH
March 28, 2017
UNION OF INDIA AND OTHERS Vs. BRIJPAL SINGH
April 12, 2017
VIJAYA BANK Vs. SUROJIT DKHAR
March 17, 2017
VIJAYA BANK SHILLONG BRANCH, REPRESENTED BY ITS BRANCH MANAGER Vs. SHRI SUROJIT DKHAR PROP. OF M/S. MANSUK ELECTRONICS
March 10, 2017
VIKASH CONSTRUCTION Vs. UNION OF INDIA
February 16, 2017
VIRESH KUMAR Vs. UNION OF INDIA
December 8, 2017
WANBOK S LYNGDOH Vs. STATE OF MEGHALAYA
June 2, 2017
WANDONBOK MARBOH Vs. STATE OF MEGHALAYA
February 9, 2017