Case Index

Title
Date
LAXMI FRUIT COMPANY Vs. COMMISSIONER OF INCOME-TAX
June 8, 2017
NANDU SAVLARAM BHOIR Vs. STATE OF MAHARASHTRA
October 10, 2017
"X" (SINCE MINOR THROUGH HER MOTHER) Vs. THE UNION OF INDIA & OTHERS.
December 12, 2017
63, MOONS TECHNOLOGIES LIMITED (FORMERLY FINANCIAL TECHNOLOGIES (INDIA) LTD & ORS Vs. UNION OF INDIA & ORS
December 4, 2017
A. C. NARAYANAN Vs. THE STATE OF MAHARSHTRA & ANR.
October 13, 2017
A.D. PADHEY OF MUMBAI INDIAN INHABITANT Vs. STATE BANK OF INDIA
July 31, 2017
A.D. PADHYE Vs. STATE BANK OF INDIA
July 31, 2017
AADARSH PRINTS Vs. UNION OF INDIA
April 3, 2017
AADHAR DAYARAM PATIL Vs. YUSUF BEG RASHID BEG
August 3, 2017
AAFLOAT TEXTILE INDIA LTD Vs. CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL & ORS
December 20, 2017
AAJUL ABUBAKAR ABDUL RAUF KHAN Vs. MUMTAZ KHAN KHUDABAKSH OF SURAT
December 13, 2017
AAKAR CONSTRUCTION (JV), BHANDARA Vs. STATE OF MAHARASHTRA & ORS.
February 27, 2017
AALAM YOSUF SHAIKH Vs. COMMISSIONER OF POLICE, PUNE AND ORS.
December 15, 2017
AALIA KAUSAR MOHAMMED SHAFEE Vs. STATE OF MAHARASHTRA THROUGH ITS SECTRETARY,HEALTH EDUCATION DEPARTMENT,MANTRALAYA, MUMBAI
July 5, 2017
ABASAHEB BALASAHEB WARKHADE Vs. STATE OF MAHARASHTRA
November 22, 2017
ABDUL AHAD S/O ABDUL SAMAD DESHMUKH Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, BADNERA, DISTRICT AMRAVATI
September 20, 2017
ABDUL ARIF ABDUL KHALIK Vs. SK. RAHAMAN SK. SHERU QURESHI
November 2, 2017
ABDUL HAFEEZ S/O. SHAIKH KAREEM Vs. STATE OF MAHARASHTRA
October 11, 2017
ABDUL HAMID Vs. STATE OF MAHARASHTRA
June 12, 2017
ABDUL KHALEQ PAINTER S/O MOHAMAD MUSA Vs. THE STATE OF MAHARASHTRA AND ANR.
January 31, 2017
ABDUL MAJID BABASO MOMIN AND ORS. Vs. UNION OF INDIA AND ORS.
January 30, 2017
ABDUL RASHID BHIKAN TAMBOLI ORS Vs. CHIEF OFFICER MANMAD MUNICIPAL COUNCIL & ORS
June 16, 2017
ABDUL RAUF S/O. ABDUL RAZZAK Vs. ABDUL QAYYUM S/O. ABDUL WAHED SAB
August 1, 2017
ABEDABI MOHAMMED MUSTAQ Vs. FEMIDA BEGUM SHEIKH ISRAIL
August 1, 2017
ABHAY RAMCHANDRA NAIK GANTHE Vs. JAYMALA ALIAS MITILA MAHESH NAIK
July 19, 2017
ABHAY SHANTILAL JAIN Vs. STATE OF MAHARASHTRA
March 27, 2017
ABHIJEET S. PATIL Vs. SPECIAL LAND ACQUISITION OFFICER, METRO CENTRE, URAN
October 6, 2017
ABHIJIT KISHORE KORANE Vs. MADHAVI ABHIJIT KORANE
August 18, 2017
ABHIJIT PATIL Vs. STATE OF GOA
July 7, 2017
ABHIJIT S/O. DAMODHAR HAMAND & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
April 28, 2017
ABHINANDAN S/O PANDURANG JAVKAR Vs. THE STATE OF MAHARASHTRA
December 21, 2017
ABHISHEK MISHRA Vs. STATE OF GOA
May 4, 2017
ABHISHEK VILAS PISAL & ORS. Vs. THE STATE OF MAHARASHTRA
June 13, 2017
ABU ZAR REHMAN KHAN Vs. PRAKASHCHANDRA SHRIRAM GOTMARE
June 12, 2017
ACC LTD. Vs. UNION OF INDIA
January 9, 2017
ADAM NARSAYYA NARAYAN 34/260, BAPUJI NAGAR, "JODGALA", UTTAR SADAR BAZAAR, SOLAPUR Vs. PRANITI SHINDE CANDIDATE OF THE INDIAN NATIONAL CONGRESS JAI JUI, 19, ASHOK NAGAR VIJAPUR ROAD, SOLAPUR
March 7, 2017
ADARSH HOSPITALITIES AND RESORTS PRIVATE LTD. Vs. MR. AUBREY DSOUZA
September 20, 2017
ADBUL ROUF ABDUL SAMAD Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, THROUGH ITS CHIEF SECRETARY
August 4, 2017
ADINATH TRIMBAK VARPE Vs. STATE OF MAHARASHTRA
July 20, 2017
ADITYA BIRLA FASHION AND RETAIL LTD. Vs. UNION OF INDIA
September 21, 2017
ADMINISTRATOR & MANAGING DIRECTOR Vs. AFZALKHAN
May 5, 2017
ADV. ARUN SON OF BHIMRAO SHELKE Vs. ADV. PRADEEP SON OF PRABHAKARRAO MAHALLE
July 31, 2017
ADVOCATE ARIES RODRIGUES Vs. STATE OF GOA
March 1, 2017
AFAK ANWAR MANDAVIYA Vs. MAHARASHTRA ASSOCIATION OF RESIDENT DOCTORS (MARD) AND OTHERS
April 24, 2017
AFSARALI @ BINTU ASHIQALI QURESHI Vs. THE STATE OF MAHARASHTRA
August 29, 2017
AGILE REAL ESTATE PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, THROUGH MINISTRY OF FORESTS AND REVENUE, THROUGH OFFICE OF GOVERNMENT PLEADER (A S )
November 16, 2017
AGNELO LOBO Vs. COMMISSIONER OF EXCISE, GOVERNMENT OF GOA
September 25, 2017
AGNES MIRANDA OF MUMBAI (MRS.) AND ORS. Vs. HOWARD MIRANDA AND ORS.
July 3, 2017
AGRICULTURAL PRODUCE MARKET COMMITTEE, DHULE THROUGH ITS SECRETARY AND ANOTHER Vs. PARASHRAM DAGA PATIL
August 28, 2017
AHMEDNAGAR ZILLA MARATHA VIDYA PRASARAK SAMAJ Vs. THE STATE OF MAHARASHTRA
November 14, 2017
AIRCON BEIBARS FZE Vs. HELIGO CHARTERS PVT LTD
April 28, 2017
AIRES JOSEPH CORDEIRO Vs. PATRICK PAES
May 15, 2017
AISHWARYA DHANANJAY PATIL Vs. STATE OF MAHARASHTRA
May 5, 2017
AJABRAO MAROTRAO RADAKE Vs. BHALCHANDRA VITTHALRAO DESHPANDE & ORS.
March 15, 2017
AJAMALI SOHARALI @ AHMEDALI ANSARI Vs. THE STATE OF MAHARASHTRA
December 15, 2017
AJANTA PHARMA LTD. Vs. THEON PHARMACEUTICALS LTD
May 5, 2017
AJAY ARJUN MANJI Vs. STATE OF MAHARASHTRA
December 13, 2017
AJAY AVINASH SOLANKI & ORS Vs. ASHA UMESH YADAV & ORS
December 5, 2017
AJAY DIGAMBER DEOGADE Vs. STATE OF MAHARASHTRA
November 23, 2017
AJAY MEHRA AND OTHERS Vs. YOGESH MEHRA AND OTHERS
March 3, 2017
AJAY RAMCHANDRA PIMPARKAR Vs. SARASWATI AUTO COMPONENTS, THROUGH ITS MANAGING DIRECTOR, DILIP N DHARURKAR
December 15, 2017
AJAY S/O SHRIPAL JAIN Vs. SANJAY S/O PARMESHWAR JAIN
November 14, 2017
AJAY S/O. HARAKCHAND KARNAVAT Vs. HARAKCHAND S/O. SUBHAGCHAND KARNAVAT
February 3, 2017
AJAY S/O. HIRAMAN KATARE Vs. STATE OF MAHARASHTRA
March 30, 2017
AJAY SHIOSHANKAR GIRHEPUNJE Vs. STATE OF MAHARASHTRA
March 7, 2017
AJAYA MARATHE & ANR. Vs. UNION OF INDIA &ORS.
September 1, 2017
AJAYKUMAR KAMALAKANT PATHAK Vs. RAMCHANDRA MADARI KATKAMWAR
June 29, 2017
AJAYKUMAR S/O SHANKARRAO WAGHMARE Vs. THE UNION OF INDIA
February 6, 2017
AJEET SEEDS LTD. THROUGH MANOHAR TRIMBAKRAO PATHRIKAR MANAGER Vs. THE STATE OF MAHARASHTRA
November 3, 2017
AJINKYA @ JIMMY Vs. STATE OF MAHARASHTRA
December 12, 2017
AJIT RAMESHKUMAR PATNI AND ANOTHER Vs. DR.VIJAY SARATHI
March 31, 2017
AJITPALSINGH S/O NIRMALSINGH KHALSA Vs. HAJI HARUN ABDUL SHAKUR
June 29, 2017
AJITPALSINGH S/O NIRMALSINGH KHALSA Vs. SANJAY S/O SHAMRAO DEULKAR
June 29, 2017
AJIZABI DILBARSHA Vs. SATTARSHA DIBARSHA
July 13, 2017
AJNI CHOWK COOPERATIVE HOUSING SOCIETY LTD. Vs. NAGPUR IMPROVEMENT TRUST MARKET
January 4, 2017
AKASH Vs. DEPUTY COMMISSIONER OF POLICE
November 24, 2017
AKASH MADHUKAR PATIL (RAJPUT) Vs. THE STATE OF MAHARASHTRA
November 14, 2017
AKASH S/O. ASHOK PANPATTE Vs. SUB-DIVISIONAL MAGISTRATE
November 2, 2017
AKASH S/O. BHAIYALA SURYAWANSHI Vs. THE STATE OF MAHARASHTRA
February 13, 2017
AKHIL BHARTIYA ANDHSHRADDHA NIRMULAN SAMITI Vs. MASTER KALYANKAR @ MOHAN MAHADEO JANBAJI KALYANKAR AND ANR.
September 22, 2017
AKHIL FABRICS PVT LTD Vs. CENTRAL BANK OF INDIA, A BODY CORPORATE, CONSTITUTED UNDER BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1970
June 28, 2017
AKHILESH KUMAR S/O KRISHNA KUMAR SAO Vs. STATE OF MAHARASHTRA
June 27, 2017
AKOLA JANATA COMMERCIAL CO-OP.BANK LTD. Vs. PREMA SATISH PUROHIT
February 14, 2017
AKSHAY MANOJ JAISINGHANI Vs. STATE OF MAHARASHTRA
January 9, 2017
AKSHAY MANOJ JAISINGHANI Vs. THE STATE OF MAHARASHTRA
December 15, 2017
AKSHAY S/O SANJAY VAIDYA Vs. STATE OF MAHARASHTRA
October 31, 2017
AKSHAY SANTOSH GANDHI Vs. STATE OF MAHARASHTRA THROUGH
November 22, 2017
AKSHAY SURESHKUMAR NALAVADE Vs. THE SAVITRIBAI PHULE PUNE UNIVERSITY AND OTHERS
March 7, 2017
ALDEL EDUCATION TRUSTS ST. JOHN INSTITUTE OF PHARMACY & RESEARCH & ST. JOHN COLLEGE OF ENGINEERING & MANAGEMENT Vs. STATE OF MAHARASHTRA & ORS.
July 25, 2017
ALEX J FERNANDES Vs. STATE OF GOA
November 6, 2017
ALEX J. FERNANDES DOMNIC FERNANDES Vs. STATE OF GOA, THROUGH CHIEF SECRETARY & ORS.
March 7, 2017
ALFREDO M RODRIGUES Vs. GOKULANANT BASCARA NAIK
September 15, 2017
ALI AKBAR ADAMJEE PEERBHOY Vs. SANJAY KAMBLE & ORS
June 15, 2017
ALIYA PARVEEN WD/O SHAIKH ABRAR Vs. NEW INDIA ASSURANCE COMPANY LTD , THROUGH DIVISIONAL MANAGER
November 6, 2017
ALKA UDHAVKHAIRE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
April 17, 2017
ALL CARGO LOGISTICS LTD. AND ORS Vs. UNION OF INDIA
June 5, 2017
ALL INDIA ASSOCIATION OF AUTHORIZED MONEY CHANGERS & MONEY TRANSFER AGENTS Vs. UNION OF INDIA & ORS
April 3, 2017
ALL INDIA IDBI SC,ST,NAV BUDDHIST & OBC Vs. IDBI BANK LTD.
March 1, 2017
ALLAHABAD BANK Vs. DIVYA INTERNATIONAL L.I.C. & ORS.
April 3, 2017
ALLAHABAD BANK, NAGPUR Vs. HEMANTKUMAR S/O OMPRAKASH MALPANI
July 20, 2017
ALLARAKHABHAI YAKUBBHAI & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
May 3, 2017
ALLAUDDIN JALLAUDIN SHAIKH & ANR. Vs. STATE OF MAHARASTRA
February 16, 2017
ALLIED FIBERS LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
July 10, 2017
ALPESH BHAGAVANDAS PATEL Vs. STATE OF MAHARASHTRA
October 13, 2017
ALTAF AFTAB KHAN Vs. STATE OF MAHARASHTRA
February 1, 2017
ALTAF ALI MUSHTAQ ALI SAYED Vs. STATE OF MAHARASHTRA & ORS
June 21, 2017
AMAR AGENCIES & ORS. Vs. STATE OF MAHARASHTRA & ORS.
May 5, 2017
AMAR KISAN JADHAV Vs. STATE OF MAHARASHTRA
October 12, 2017
AMAR NAGNATH SABALE Vs. STATE OF MAHARASHTRA
February 2, 2017
AMARBAHADUR S/O BATUKBAHADUR SINH Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 5, 2017
AMARJEETSINGH KARTARSINGH MAN Vs. STATE OF MAHARASHTRA
December 21, 2017
AMBADAS BHIMRAO BORSE Vs. STATE OF MAHARASHTRA AND OTHERS
August 22, 2017
AMBADAS DEVIDAS YERALKAR & ANR. Vs. THE STATE OF MAHARASHTRA AND ANR.
June 7, 2017
AMBADKHA SUBHANKHA & ORS. Vs. THE STATE OF MAHARASHTRA
August 28, 2017
AMBEY IRON PRIVATE LIMITED Vs. PUNJAB NATIONAL BANK THROUGH ITS BRANCH MANAGER, HAVING OFFICE AT CALISTO MANSION
July 3, 2017
AMBHORE VINOD DUTTA Vs. THE STATE OF MAHARSHTRA & ORS.
March 3, 2017
AMIN S/O HIRAJI TAMBOLI Vs. STATE OF MAHARASHTRA
November 21, 2017
AMINA BI SHAIKH CHAND Vs. STATA OF MAHARASHTRA
July 7, 2017
AMIR NATHEJAN SHAIKH AND OTHERS. Vs. STATE OF MAHARASTRA
February 23, 2017
AMIT JUNEJA & ORS. Vs. STATE OF GOA & ORS.
August 8, 2017
AMIT S/O. THAMAJI DHIGHE Vs. STATE OF MAHARASHTRA AND ANOTHER
March 31, 2017
AMIT SURESH ARYA Vs. CENTRAL BUREAU OF INVESTIGATION & ANR.
March 20, 2017
AMIYAKUMAR GAURISHANKAR JHA Vs. STATE OF MAHARASHTRA
April 27, 2017
AMODKUMAR GANGWAR Vs. STATE OF MAHARASHTRA AND ORS.
July 25, 2017
AMOL @ CHINTU S/O. KRUSHNA LANJEWAR Vs. STATE OF MAHARSHTRA
August 18, 2017
AMOL JAGGANATH RUCHKE Vs. SAU. ARCHANA AMOL RUCHKE
March 24, 2017
AMOL S/O MURLIDHAR WAINDESHKAR Vs. DIVISIONAL CASTE SCRUTINY
November 16, 2017
AMOL SHRIPALBHAI SHETH Vs. STATE OF MAHARASHTRA
April 21, 2017
AMOL VASANTRAO PATIL Vs. BHARTIYA VIDYA BHAVANS LLOYDS VIDYA NIKETAN
July 13, 2017
AMRUTA D/O BHIKAMSINHA SAPKAL Vs. STATE OF MAHARASHTRA, THROUGH SOCIAL WELFARE DEPARTMENT, MANTRALAYA, MADAM CAMA ROAD
June 22, 2017
AMRUTA NILAY SHAH Vs. NILAY RAJENDRA SHAH & ORS
December 14, 2017
AMRUTRAJ PRATAPJI VYAS Vs. HIND SEVA MANDAL, BHUSAWAL
September 8, 2017
ANAND ANIL RAIMOKAR Vs. THE STATE OF MAHARASHTRA & ORS.
August 18, 2017
ANAND JAISWAL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
March 17, 2017
ANAND MADANMOHAN JAISWAL Vs. PRATIBHA W/O RAMMOHAN JAISWAL
September 22, 2017
ANAND NANDKISHOR JAISWAL Vs. THE STATE OF MAHARASHTRA, THR.
November 10, 2017
ANAND P. CHANAR Vs. THE STATE OF MAHARASTRA
February 10, 2017
ANAND S/O KANTILAL JAISWAL Vs. RUKHMABAI WAMANRAO RATHOD
December 15, 2017
ANAND S/O TUKARAM BANMARE Vs. SPECIAL LAND ACQUISITION OFFICER, TAH HINGANGHAT, DIST WARDHA
July 13, 2017
ANANDA S/O NAMDEO RATHOD Vs. THE STATE OF MAHARASHTRA
September 11, 2017
ANANDA S/O NAMDEO RATHOD Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NER, DISTRICT YAVATMAL
October 30, 2017
ANANDA S/O. PARASRAM PANEWAR Vs. STATE OF MAHARASHTRA
July 28, 2017
ANANDRAO Vs. STATE OF MAHARASHTRA
July 11, 2017
ANANDRAO S/O SAKHARAM RATHOD Vs. THE STATE OF MAHARASHTRA
November 3, 2017
ANANDRAO TUKARAM GUDAPE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
December 4, 2017
ANANT @ ANNA SHANKAR SHIVDE Vs. STATE OF MAHARASHTRA
April 17, 2017
ANANT DYANESHWAR JADHAV Vs. THE STATE OF MAHARASHTRA
September 27, 2017
ANANT GOPINATH KESSARKAR, S/O LATE GOPINATH KESSAR KAR Vs. SURESH MANGILAL PRAJAPAT, S/O LATE MANGILAL PIRANJI PRAJAPAT
September 19, 2017
ANANT KACHARU HIWALE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
August 23, 2017
ANANT MAROTRAO LOKHARE Vs. SNEHNAGAR COOPERATIVE HOUSING SOCIETY LIMITED
July 6, 2017
ANANTA MAHADEO MOTGHARE Vs. STATE OF MAHARASHTRA
November 16, 2017
ANDREW LAWRENCE HOSKING Vs. M/S. SHEKHAR ELECTRICALS
December 12, 2017
ANIKET ASHOK SUTTAR Vs. STATE OF MAHARASHTRA
January 20, 2017
ANIKET COLLEGE OF SOCIAL WORK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER & ANR.
August 11, 2017
ANIL CANDOLCAR Vs. MORMUGAO MUNICIPAL COUNCIL VASCO, GOA THROUGH ITS CHIEF OFFICER
July 18, 2017
ANIL CHAMPALAL SHAH & ORS. Vs. THE JOINT DISTRICT REGISTRAR
May 30, 2017
ANIL GOPAL BHATIA Vs. KASHISH ANIL BHATIA @ NEELAM RATTANKUMAR BALCHANDANI
April 17, 2017
ANIL GOPAL BHATIA Vs. STATE OF MAHARASHTRA & ANR.
April 17, 2017
ANIL KAPOOR FILM CO. PVT. LTD. Vs. MAKE MY DAY ENTERTAINMENT & ANR
May 4, 2017
ANIL PRAVINHCANDRA PANDYA Vs. STATE OF MAHARSHTRA & ANR.
July 3, 2017
ANIL S/O DNYANDEO SARODE Vs. STATE OF MAHARASHTRA
November 24, 2017
ANIL S/O GOVINDRAO KALE Vs. MAHARASHTRA ACADEMY OF ENGINEERING AND EDUCATION RESEARCH, PUNE
March 20, 2017
ANIL S/O SHANKARRAO GOLE Vs. STATE OF MAHARASHTRA
January 24, 2017
ANIL S/O. KANHAIYALAL AHIR Vs. STATE OF MAHARASHTRA
August 23, 2017
ANIL S/O. RAMESH MANGLANI Vs. STATE OF MAHARSHTRA AND OTHERS
April 18, 2017
ANILKUMAR SHRIVALLABH SIKCHI Vs. BHARAT PETROLEUM CORPORATION LTD. & ANR.
January 31, 2017
ANIRUDDHA NAGORAO CHINCHKHEDKAR Vs. ADDITIONAL COMMISSIONER AURANGABAD DIVISION, AURANGABAD
October 13, 2017
ANIRUDH DEVANSH Vs. VILE PARLE KELWANI MANDAL
April 13, 2017
ANIRUDHA HERWADKAR Vs. NAMITA HERWADKAR
May 29, 2017
ANITA ANIL KALE Vs. STATE OF MAHARASHTRA
August 10, 2017
ANITA CHANDRAKANT KODKANY Vs. DR.BAKHTAWAR DASTURE AND OTHERS
April 21, 2017
ANITA CHANDRAKANT PATIL Vs. THE CIRCLE OFFICER LIC OF INDIA
August 9, 2017
ANITA LAXMAN JUNGHARE Vs. ADDITIONAL COMMISSIONER, AMRAVATI DIVISION, AMRAVATI
September 21, 2017
ANITA MANOHAR TAYADE Vs. RETURNING OFFICER
February 8, 2017
ANITA SITARAM SAWANT & ORS. Vs. GOSAR DEVELOPERS & ORS.
February 17, 2017
ANITA W/O ARUN RAHANGDALE Vs. STATE ELECTION COMMISSIONLAWSUITDOWNLOAD
November 30, 2017
ANJANABAI MAHADEO KUNJIR Vs. STATE OF MAHARASHTRA
December 20, 2017
ANJUMAN HAMI-E-ISLAM, A PUBLIC TRUST Vs. ZAFAR LARI S/O GHULAM RASUL LARI
January 25, 2017
ANKITA ARUN INGLE Vs. CHAIRMAN/COMMISSIONER, SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE, AMARAVATI DIVISION, AMRAVATI
September 26, 2017
ANKITA ASHOK NIMMALWAR Vs. STATE OF MAHARASHTRA
September 25, 2017
ANKUSH M BHABAL Vs. AGARWAL TRADERS
November 22, 2017
ANKUSH S/O LAXMANRAO NIKHADE AGED Vs. STATE OF MAHARASHTRA THROUGH
June 7, 2017
ANKUSH S/O YASHWANTRAO MANKAR Vs. SCHEDULED TRIBE CERTIFICATES
November 3, 2017
ANNA LIMBAJI KESKAR AND ANOTHER Vs. STATE OF MAHARASHTRA
October 13, 2017
ANNA PARISA CHOUGULE SINCE DECEASED BY HIS HERIS & LEGAL REPRESENTATIVES Vs. SULOCHNA NABHIRAJ CHOUGULE
February 2, 2017
ANNASAHEB TULSIRAM KHARAT Vs. STATE OF MAHARASHTRA
February 13, 2017
ANSARI SHAHANA TABASSUM KHALILUDDIN Vs. CHAIRMAN/ PRESIDENT, ZILLA NIVAD SAMITI, ZILLA PARISHAD, JALNA AND OTHERS
October 6, 2017
ANTHONY MARCELINO BARRETO Vs. THE STATE OF GOA
October 10, 2017
ANTHONY REBELLO PRISIONER Vs. P P HIGH COURT, PANAJI, GOA
April 12, 2017
ANTHONY REBELLO PRISONER Vs. STATE OF GOA, THROUGH IG PRISON
September 8, 2017
ANTONIO DIAS Vs. NAZARIO NORONHA ALIAS ROSARIO NORONHA
June 12, 2017
ANTONIO FERNANDES Vs. STATE OF GOA
July 31, 2017
ANU TRIPATHI Vs. ANIL KUMAR GUPTA & ANR
May 2, 2017
ANUJ KUMAR GUPTA Vs. COMMISSIONER OF POLICE, NAVI MUMBAI
October 31, 2017
ANUJA KAPUR Vs. STATE OF MAHARASHTRA & OTHERS
March 15, 2017
ANUJA LALIT BHOWAR Vs. LALIT PRAKASH BHOWAR
November 6, 2017
ANUP S/O. ASHOK BIHANI Vs. THE STATE OF MAHARASHTRA RAHURI POLICE STATION, TQ. RAHURI, DISTRICT AHMEDNAGAR AND ANR.
May 2, 2017
ANURADHA SUDHAKAR KATKAR Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE, SOLAPUR, AMBEDKAR BHAWAN SATRASTA, SOLAPUR & ORS
October 3, 2017
ANWARKHAN SANDUKHAN PATHAN Vs. STATE OF MAHARASHTRA
July 7, 2017
APAR LIMITED Vs. UNION OF INDIA
October 12, 2017
APARNA INFRAENERGY INDIA PVT. LTD. Vs. UNION OF INDIA & ORS.
April 25, 2017
APPAJI @ NARENDRA MAROTRAO GADE Vs. STATE OF MAHARASHTRA
December 14, 2017
APPARAO TUKARAM BHANDARWAD Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, AURANGABAD AND ANR.
January 31, 2017
APPASAHEB @ EKNATH NAGO SALUNKE Vs. STATE OF MAHARASHTRA
August 22, 2017
ARATI BHIMRAO SHINDE Vs. RAMESH SITARAM DEVKAR
July 20, 2017
ARCHANA NANDKISHOR MOON Vs. NANDKISHOR S/O VISHWANATH MOON
January 25, 2017
ARCHITECT B.D. SOUZA Vs. GUSTAVO RENATO PINTO
July 19, 2017
ARJUN S/O DADAJI KHOBRAGADE Vs. TULSHIRAM SITKURA BOMBOLE
December 18, 2017
ARJUN JAIRAM PARAB Vs. SONU @ SANJAY KRISHNA PARAB
June 13, 2017
ARJUN MILIND VERNEKAR, SON OF MILIND VERNEKAR Vs. STATE, THROUGH OFFICER IN CHARGE OF MARGAO POLICE STATION MARGAO, SOUTH-GOA
November 28, 2017
ARJUN UDDHAV ARBAD Vs. THE STATE OF MAHARASHTRA
July 14, 2017
ARKUN S/O BHIMRAO SHELKE AND ORS. Vs. PRADEEP S/O PRABHAKARRAO MAHALLE AND ORS.
July 31, 2017
ARMANDO BARRETO, S/O LATE ROQUE BARRETTO Vs. STATE OF GOA, THROUGH CHIEF SECRETARY, GOVERNMENT OF GOA
June 8, 2017
ARPITA ASHOK KANE (SMT.) Vs. BRIHANMUMBAI MUNCIPAL COMMISSIONER
January 12, 2017
ARTICLE IN MUMBAI MIRROR Vs. THE STATE OF MAHARASHTRA
April 7, 2017
ARUN AMBADAS PAWAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, DHARUR, DIST BEED
October 10, 2017
ARUN DASHRATH KABADI AND ANR Vs. COMMISSIONER OF POLICE, COMMISSIONER OFFICE & ORS
August 29, 2017
ARUN KRUSHNAJI PAWAR Vs. MARIYAMBI AYUB MESMAN
December 18, 2017
ARUN S/O BALASAHEB YENGURE Vs. SMITA ARUN YENGURE
December 22, 2017
ARUN S/O GULAB GAWLI & ANR Vs. STATE OF MAHARASHTRA THR ITS SECRETARY, HOME DEPARTMENT & ORS
April 26, 2017
ARUN S/O TRIMBAKRAO LOKARE Vs. STATE OF MAHARASHTRA
June 29, 2017
ARUN S/O. INDRAKUMAR SHARAWANE Vs. NAGPUR MUNICIPAL CORPORATION
July 25, 2017
ARUN VAMAN KHADTALE Vs. UNION OF INDIA & ANR.
August 7, 2017
ARUN Y REDKAR Vs. P N HALSHIKAR, CHAIRMAN
October 11, 2017
ARVIND BANSILAL SALUNKE Vs. THE DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
January 5, 2017
ARVIND NAGNATH SABALE THROUGH HIS MOTHER LAXMI NAGNATH SABALE Vs. STATE OF MAHARASHTRA & ORS.
February 2, 2017
ARVIND SATPAUL GUPTA PARTNER OF M/S. SHREE TIRUPATI GREENFIELD Vs. STATE OF MAHARASHTRA
September 6, 2017
ARVIND WADILAL MOHTASHA Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE
January 9, 2017
ASHA D/O. SITARAM KALE Vs. DR.PANJABRAO DESHMUKH KRUSHI VIDHYAPEETH & ANR.
March 7, 2017
ASHABAI Vs. SANJAY AND OTHERS
December 8, 2017
ASHABAI WD/O RAMBHAU AWACHAT AND ORS. Vs. MADHUSUDAN S/O RAJARAM CHOURASIA
June 16, 2017
ASHISH ALIAS ASHOTOSH DHARAMRAJ MEHESHKAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER CIVIL LINES POLICE STATION, AKOLA, TQ & DIST AKOLA
September 6, 2017
ASHISH ASHOK KUCHEWAR Vs. VITTHAL MAHADEORAO KUCHEWAR
March 22, 2017
ASHISH M. SATHYE Vs. INSTITUTE OF CHAMICAL TECHNOLOGY AND ORS.
August 14, 2017
ASHISH NANDKISHOR JAISWAL Vs. REDDY DWARAM MALLIKARJUN RAMREDDY & ORS.
November 8, 2017
ASHISH S/O AMBIKAPRASAD DUBEY Vs. UNION OF INDIA THR. MINISTRY OF
June 8, 2017
ASHISHRAO VENKATRAO PHAD Vs. STATE OF MAHARASHTRA
September 14, 2017
ASHIT S/O ADIL BISWAS AND OTHER Vs. STATE OF MAHARASHTRA
August 9, 2017
ASHLEY ANIL RODRIGUES Vs. DIVISIONAL CHAIRMAN, MSBS AND HIGHER SECONDARY
June 14, 2017
ASHOK Vs. BANK OF BARODA
February 8, 2017
ASHOK ANANDA KAMBLE Vs. THE STATE OF MAHARASHTRA
March 9, 2017
ASHOK ATMARAM DUDHANI Vs. THE DIRECTOR OF MUNICIPAL
November 2, 2017
ASHOK DATTATRAYA MARATHE Vs. STATE OF MAHARASHTRA
December 21, 2017
ASHOK IRRIGATION EQUIPMENTS PVT LTD , AS PRIVATE L Vs. JALGAON JANTA SAHAKARI BANK LIMITED, JALGAON
December 5, 2017
ASHOK JAGANNATH CHODANKAR Vs. JAYRAM RAMCHANDRA SIRSAT
April 27, 2017
ASHOK KASHINATH NAIK Vs. STATE OF GOA THROUGH ITS CHIEF SECRETARY
April 26, 2017
ASHOK KHUBCHAND VASWANI Vs. SMT. GOPIDEVI WIDOW OF SHYAMKUMAR VASWANI
February 13, 2017
ASHOK KUMAR KHETAN Vs. RAJKUMAR BHAGWATI PRASAD KHETAN & ORS.
January 31, 2017
ASHOK MAHADEO SAWANT Vs. STATE OF MAHARASHTRA & ORS.
September 26, 2017
ASHOK MOHANLAL PODDAR Vs. PAWAN RATNANLAL CHAMELIA
June 9, 2017
ASHOK NAMDEV KAMBLE Vs. STATE OF MAHARASHTRA & ORS
September 13, 2017
ASHOK PANDURANG SATPUTE Vs. CHIEF EXECUTIVE OFFICER, ZILLA
November 15, 2017
ASHOK RAMBHAU KALANE & ORS. Vs. GRAM SEVAK, GRAM PANCHAYAT LIMPANGAON & ORS.
January 4, 2017
ASHOK RAMJI KHARDEKAR Vs. STATE OF MAHARASHTRA
February 22, 2017
ASHOK S/O BALADHAN UKE Vs. STATE OF MAHARASHTRA
March 8, 2017
ASHOK S/O MUNJAPPA POTPHALE AND ORS. Vs. CHIEF SECRETARY, UNION OF INDIA AND ORS.
February 17, 2017
ASHOK S/O MURARILAL AGRAWAL Vs. THE STATE OF MAHARASHTRA
January 11, 2017
ASHOK S/O RAMLAKSHTRA TIWARI Vs. THE STATE OF MAHARASHTRA
November 15, 2017
ASHOK S/O SHAHDEO SHINDE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
October 13, 2017
ASHOK S/O VISHWAMBHAR CHAWHAN Vs. STATE OF MAHARASHTRA
November 6, 2017
ASHOK S/O. BABURAO GIRI Vs. THE STATE OF MAHAASHTA & AN.
April 18, 2017
ASHOK S/O. NAMDEORAO NAGPURE (D) THR. LRS Vs. STATE OF MAHARASHTRA
June 14, 2017
ASHOK S/O. TUKARAM @ BABU AWACHAR Vs. THE STATE OF MAHARASHTRA
November 16, 2017
ASHOK S/O. YESHWANT GHARAT Vs. THE STATE OF MAHARASHTRA
September 1, 2017
ASHOK SAMBHAJI GIRANJE AND ANR. Vs. STATE OF MAHARASHTRA
March 21, 2017
ASHOK SATRAM HONMANE Vs. STATE OF MAHARASHTRA
October 5, 2017
ASHOK SHANKARRAO CHAVAN Vs. HIS EXCELLENCY SHRI. CH. VIDYASAGAR RAO
December 22, 2017
ASHOK SHINWAR MALI Vs. SMT. INDIRA DIGVIJAYSINGHRAO
November 17, 2017
ASHOK SHRIRAM KULKARNI Vs. STATE OF MAHARASHTRA
March 22, 2017
ASHOK SON OF NILKANTHRAO GADBAIL Vs. KAILASH COOPERATIVE GRUHA NIRMAN SANSTHA LIMITED
March 16, 2017
ASHOK SUNDERLAL DAGA Vs. UNION OF INDIA
October 13, 2017
ASHOK VITTHALRAO CHAHANDE Vs. STATE OF MAHARASHTRA
February 8, 2017
ASHOKA SAFE DEPOSITS VAULT CO.LTD. Vs. STATE OF MAHARASHTRA
March 1, 2017
ASHU D/O DATTUJI SHRIRAME Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
November 29, 2017
ASHUTOSH BHAILAL RAO Vs. STATE OF MAHARASHTRA
December 11, 2017
ASHWIN PURANSING RATHOD & ORS. Vs. THE STATE OF MAHARASHTRA
May 2, 2017
ASHWINI VILAS CHAVAN Vs. STATE OF MAHARASHTRA AND OTHERS
April 10, 2017
ASIAN PAINTS LIMITED Vs. UNION OF INDIA
November 28, 2017
ASIF KHAN MUSTAFA KHAN Vs. THE DEPUTY COMMISSIONER
November 16, 2017
ASIFA KHANAM GULA AHMED KHAN & ORS. Vs. THE STATE OF MAHARASTRA & ORS.
February 13, 2017
ASIT KHAGENDRANATH MITRA Vs. THE STATE OF MAHARASHTRA
November 7, 2017
ASLAM S/O. SHABBIR SHAIKH Vs. THE STATE OF MAHARASHTRA & ORS.
July 27, 2017
ASMA W/O MOINODDIN SHAKER QUAZI Vs. STATE OF MAHARASHTRA
September 28, 2017
ASSETS RECONSTRUCTION COMPANY (INDIA) LTD. Vs. SMT. GEETA
August 29, 2017
ASSOBHAI BHANJI AND SONS Vs. GREAT CIRCLE SHIPPING PVT LTD
August 8, 2017
ASSOCIATED CEMENT STAFF UNION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 14, 2017
ATHAR KHAN S/O WAHEED KHAN Vs. STATE OF MAHARASHTRA THROUGH SUPERINTENDENT OF POLICE PARBHANI, DISTRICT PARBHANI AND THROUGH ITS MONDHA POLICE STATION, PARBHANI
November 29, 2017
ATIT OMPRAKASH AGARWAL Vs. BNP PARIBAS (SWITZERLAND) SA & ANR.
December 18, 2017
ATUL SUDHIR ZEMSE Vs. STATE OF MAHARASHTRA
November 3, 2017
ATUL TANAJI PATIL Vs. UNION OF INDIA AND ORS.
August 23, 2017
ATULSINGH BHAGWANSING RAJPUT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, SOCIAL WELFARE DEPARTMENT MANTRALAYA
July 18, 2017
AUBREY D SOUZA Vs. ADARSH HOSPITALITIES AND RESORTS PRIVATE LTD
September 20, 2017
AUDREY VIEGAS, DAUGHTER OF CARLOS GERMANO VIEGAS Vs. MAGNA TERESINHA MENINO JESUS PEREIRA, WIFE OF JOAT JOAO VIEGAS
November 9, 2017
AUDUTH TIMBLO Vs. KEDAR RAMAKANT KAKODKAR
April 26, 2017
AUTOMOTIVE MANUFACTURERS PVT. LTD. C 25 AND 26, CHIKALTHANA, MIDC, AURANGABAD Vs. SHAIKH NASEER SHAIKH KASIM AGE. MAJOR, OCC. UNKNOWN, R/O. HOUSE NO.2481298, SHAMSHAN NAGAR, NEAR KALIMIYA MASJID, SHAHANOORWADI, AURANGABAD
February 23, 2017
AVINASH S/O TRIMBAKRAO DHONDAGE Vs. THE STATE OF MAHARASHTRA
November 17, 2017
AVINASH SHASHIKANT SAWANT Vs. STATE OF MAHARASHTRA, THROUGH ADDITIONAL DIRECTOR GENERAL OF PRISON AND INSPECTOR GENERAL OF PRISON MAHARASHTRA STATE, PUNE1
November 22, 2017
AVITEL POST. STUDIOZ LIMITED COMPANY Vs. HSBC PI HOLDINGS (MAURITIUS) LTD.
May 5, 2017
AWAAZ FOUNDATION Vs. STATE OF MAHARASHTRA
August 24, 2017
AXIS BANK LIMITED Vs. STATE OF MAHARASHTRA & ANR.
March 7, 2017
AXIS BANK LIMITED Vs. M T PRATIBHA KOYNA AND ORS
December 20, 2017
AYAZ KHAN AZAD KHAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER
December 12, 2017
AYUB BABU IRANI Vs. STATE OF MAHARASHTRA
August 8, 2017
AYURVEDIC NATURAL HEALTH CENTRE PVT LTD , THROUGH ITS MANAGING DIRECTOR Vs. STATE OF GOA
June 13, 2017
AYYUB SHAH HAIDAR SHAH Vs. AJAY DHANANJAY DAWARE
June 22, 2017
AZAD HAWKERS UNION Vs. UNION OF INDIA
November 1, 2017
AZAZ KIBRIYA KHAN S/O MAQSOODALI KHAN Vs. TANVIR AHMED KHAN SHABBIR KHAN
April 6, 2017
B.A.MOHOTA TEXTILES TRADERS PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME-TAX
June 12, 2017
B.B. SHIRSAT Vs. UNION OF INDIA AND ORS.
February 15, 2017
B.D. BANSAL AND CO. Vs. BRIHAN MUMBAI ELECTRIC SUPPLY AND TRANSPORT UNDERTAKING & ORS.
April 11, 2017
B.E.BILLIMORIA & COMPANY LIMITED Vs. MAHINDRA BEBANCO DEVELOPERS LTD. & ANR.
May 2, 2017
B.N. SANAS COMPANY PRIVATE LTD. Vs. THE COLLECTOR OF PUNE
June 1, 2017
B.P.DAYANAND PAI Vs. SYNDICATE BANK AND ORS
July 13, 2017
BABAN RAMCHANDRA SHUKLA Vs. PARAG ARVIND SHUKLA
June 30, 2017
BABAN S/O. SHRIPATI GAIKWAD AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
May 3, 2017
BABANRAO DNYANDOBA SHINDE Vs. THE STATE OF MAHARASHTRA
April 24, 2017
BABANRAO RAMRAO NIKAM, & ORS Vs. STATE OF MAHARASHTRA
October 11, 2017
BABARAO S/O. CHANDRABHAN Vs. THE STATE OF MAHARASHTRA THR. ...
December 22, 2017
BABASAHEB WASADE Vs. MANOHAR GANGADHAR MUDDESHWAR
July 20, 2017
BABLU @ PRATIK HARI PRAKSHALE Vs. SHRI. RANJIT KUMAR & ORS.
May 5, 2017
BABLU @ YOGENDRA S/O. SUBHASH USARE Vs. STATE OF MAHARASHTRA & ANR.
June 9, 2017
BABLU ALIAS KARIM Vs. STATE OF MAHARASHTRA
October 4, 2017
BABU GANGARAM CHANDRAGIRI Vs. THE STATE OF MAHARASHTRA
March 23, 2017
BABU MAHADYAA SWAMI Vs. STATE OF MAHARASHTRA
July 28, 2017
BABU NAGAPPA PHULARI Vs. PRESIDENT, MAHATMA PHHULE EDUCATION SOCIETY,PARBHANI & ORS.
March 9, 2017
BABU SHIVRAM HUDGE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
BABULAL FAKIRCHAND AGRAWAL Vs. SURESH KEDARNATH MALPANI AND ORS
June 12, 2017
BABULAL MOHANRAJ JAIN Vs. CENTRAL BOARD OF DIRECT TAXES
December 8, 2017
BABURAO KASHINATH SARATKAR & ORS. Vs. STATE OF MAHARASHTRA & ORS.
August 11, 2017
BABURAO MAROTRAO DAKHORE Vs. THE STATE OF MAHARASHTRA
November 3, 2017
BABURAO RAMCHANDRA GARUD & ORS. Vs. STATE OF MAHARASHTRA
September 13, 2017
BABURAO V.NAIR Vs. STATE OF MAHARSHTRA AND ANOTHER
May 4, 2017
BABURAV GOVIND PARAB Vs. STATE OF MAHARASHTRA & ANR.
October 11, 2017
BADAL M. MITTAL & ANR. Vs. OMPRAKASH M. MITTAL & ORS.
July 7, 2017
BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. SUKHSHALA B. FUNDE
August 31, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. SUNITA JAGANNATH DHARMADHIKARI AND OTHERS
December 21, 2017
BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. Vs. DEORAM S/O SHIVRAM JADHAV
December 8, 2017
BALAJI BAPURAO CHANDANWAR Vs. THE STATE OF MAHARASHTRA & ORS.
November 2, 2017
BALAJI MOBITECH PVT. LTD. Vs. UNION OF INDIA
September 26, 2017
BALAJI S/O GANPATI CHAME Vs. THE STATE OF MAHARASHTRA
January 13, 2017
BALAJI SARJERAO KAMBLE Vs. THE STATE OF MAHARASHTRA
August 29, 2017
BALAM GULAB PATHAN Vs. STATE OF MAHARASHTRA
April 11, 2017
BALASAHEB @ SURYAKANT YASHWANTRAO MANE Vs. STATE OF MAHARASHTRA
March 22, 2017
BALASAHEB BABANRAO NAGAWADE Vs. THE STATE OF MAHARASHTRA
June 7, 2017
BALASAHEB DEMPURIKAR VIDHYA MANDIR, UMARI Vs. STATE OF MAHARASHTRA
February 17, 2017
BALASAHEB GULABRAO SALUNKE Vs. ANIL RAOSAHEB DESHMUKH
April 5, 2017
BALASAHEB GULABRAO SALUNKE Vs. ANIL RAOSAHEB DESHMUKH
July 20, 2017
BALASAHEB MARUTI DHAS Vs. CHANDRAKANT TUKARAM SHINDE
February 23, 2017
BALASAHEB S/O ASHRUBA FARKE Vs. THE STATE OF MAHARASHTRA AND THROUGH POLICE STATION
August 14, 2017
BALASAHEB S/O DIGAMBER PATANGE Vs. PANDURANG S/O HANUMANT GAIKE
August 10, 2017
BALASAHEB S/O MAHADEO LOHAR Vs. THE STATE OF MAHARASHTRA
December 15, 2017
BALASAHEB S/O SAHEBRAO KOLTE Vs. THE STATE OF MAHARASHTRA
November 8, 2017
BALASAHEB S/O.NAMDEO BHALE Vs. STATE OF MAHARASHTRA
July 17, 2017
BALASAHEB SOPANRAO TARE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORTION, PARBHANI DIVISION, PARBHANI
September 26, 2017
BALASO ABA SHELKE Vs. HUTATMA KISAN AHER SAHAKARI SAKHAR KARKHANA LTD. WALWA
May 5, 2017
BALIRAM DAGADU MUNDFANE Vs. MANAGING DIRECTOR , MAHARASHTRA ...
December 22, 2017
BALIRAM RAMCHANDRA PATIL Vs. ASHOK PUNDALIK PATIL
June 23, 2017
BALIRAM S/O MANSINGH CHAWHAN Vs. STATE OF MAHARASHTRA
August 18, 2017
BALU @ BALASAHEB JAGANNATH JADHAV Vs. DIVISIONAL COMMISSIONER & ORS.
May 2, 2017
BALU MEGHANAND S/O. PUNAMCHAND MESHRAM & ANR. Vs. STATE OF MAHARASHTRA
June 20, 2017
BALU MUKUNDA PAWAR Vs. STATE OF MAHARASHTRA
September 14, 2017
BALU S/O SITARAM JAWALE Vs. STATE OF MAHARASHTRA
November 10, 2017
BALU S/O. DASHRATH BARHATE Vs. THE STATE OF MAHARASHTRA
December 6, 2017
BALVIKAS SANSTHA CHALAK AND KARMACHARI SANGHATANA MAHARASHTRA STATE, LATUR Vs. STATE OF MAHARASHTRA
May 5, 2017
BAN Vs. COMMR. OF C. EX. AND CUSTOMS, AURANGABAD
August 29, 2017
BANDEKAR BROTHERS PVT LTD Vs. DAMODAR MANGALJI & CO LTD
March 21, 2017
BANDU ANANDA KOTHALE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
April 20, 2017
BANDU MARUTI DUPARE Vs. STATE OF MAHARASHTRA
September 18, 2017
BANDU RAMU PHADVALE Vs. THE STATE OF MAHARASHTRA & ANR.
February 27, 2017
BANDU S/O NATTHUJI RAUT Vs. STATE OF MAHARASHTRA
September 4, 2017
BANDU S/O TULSHIRAM WANKHADE Vs. THE STATE OF MAHARASHTRA
November 9, 2017
BANDUSING S/O ALAM CHAVA Vs. STATE OF MAHARASHTRA
January 4, 2017
BANK KARMACHARI SINGH, PUNE Vs. STATE OF MAHARASHTRA AND ANOTHER
April 19, 2017
BAPURAO S/O SHIVANJI KHANTE Vs. BHAGWAN S/O ANANDRAOJI KHANTE
June 15, 2017
BARABHUMI EDUCATION SOCIETY Vs. STATE OF GOA AND OTHERS
April 5, 2017
BASANT MAHATO Vs. STATE THROUGH PONDA POLICE STATION
August 18, 2017
BASHIR SHEIKH @ SHETTA ABDUL GAFFAR SHEIKH Vs. STATE OF MAHARASHTRA
September 19, 2017
BASIL BARNES & ANR. Vs. ASHA S.SHIKHARE & ORS.
January 23, 2017
BASURAJ KATTIMANI PRISIONER Vs. STATE OF GOA THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA
April 25, 2017
BEACH TOWERS CONDOMINIUM & ANR. Vs. BOMBAY DYEING & MANUFACTURING COMPANY LTD. & ORS.
March 6, 2017
BEHRAM NOWROSJI GAMADIA Vs. BABLI SAMRATHMAL SETH
December 21, 2017
BELGAUM DISTRICT CO Vs. STATE OF GOA AND OTHER
July 26, 2017
BEULAH DIAS Vs. ROQUE VALERIANO LOBO
July 24, 2017
BGR ENERGY SYSTEMS LIMITED Vs. TAHSILDAR, SAONER, MOUJA KHAPERKHEDA
July 5, 2017
BHADANI ASSOCIATES Vs. KAMLINI DHARAMRAJ ASHAR & ORS.
March 1, 2017
BHAGU J KOKRE PRISONER NO 12/2017 Vs. STATE OF GOA
September 22, 2017
BHAGWAN S/O. NAMDEO DAWKHAR Vs. STATE OF MAHARASHTRA AND ANOTHER
March 21, 2017
BHAGWAN NARAYAN DESHMUKH Vs. STATE OF MAHARASHTRA & ORS.
January 25, 2017
BHAGWAN SAKHARAM BHANGARE Vs. THE STATE OF MAHARASHTRA AT THE INSTANCE OF POLICE STATION, HARSUL, TALUKA TRYMBAKESHWAR, DIST. NASHIK
September 6, 2017
BHAGWAN SAMPATRAO GHODMARE & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
March 9, 2017
BHAGWAN SHIKSHAN PRASARAK MANDAL Vs. THE STATE OF MAHARASTRA & ORS.
February 28, 2017
BHAGWAT S/O. NARAYAN MUNDHE Vs. THE STATE OF MAHARASHTRA
July 20, 2017
BHAGYASHREE D/O VINOD KELKAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
July 27, 2017
BHAGYASHRI W/O KUNDAN GIRI AND ... Vs. KESHAV S/O GANPATI GIRI AND OTHERS
December 22, 2017
BHAIRAVNATH SHIKSHAN MANDAL, KHED AND ANOTHER Vs. STATE OF MAHARSHTRA AND OTHERS
June 7, 2017
BHAIYYAJI GHASI MOHANDA Vs. STATE OF MAHARASHTRA THR. P.S.O.
November 8, 2017
BHALBHIM T.MALWANKAR Vs. STATE OF GOA & ORS.
May 2, 2017
BHANU SUNIL KHAJURIA & ORS. Vs. STATE OF GOA & ANR.
May 4, 2017
BHANUDAS S/O HONA GAJBHIV Vs. THE STATE OF MAHARASHTRA
August 2, 2017
BHANUDAS S/O. MANIKRAO JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA
April 4, 2017
BHANUMATI SATARDEKAR AND OTHER Vs. KASHINATH GANESH SATARDEKAR AND OTHER
February 20, 2017
BHARAT BHUSHAN S/O VIPIN CHOUGULEY Vs. STATE OF MAHARASHTRA
November 9, 2017
BHARAT DALPAT PATEL & ORS Vs. RUSSI JAL DORABJEE & ORS
December 12, 2017
BHARAT DASWANI Vs. STATE OF GOA AND OTHERS
February 13, 2017
BHARAT DATTATRAY CHAUDHARI Vs. STATE OF MAHARASHTRA
February 3, 2017
BHARAT HEAVY ELECTRICALS LTD Vs. STATE OF MAHARASHTRA
December 20, 2017
BHARAT HOTELS LTD Vs. SECRETARY (REVENUE) GOVERNMENT OF GOA, SECRETARIAT, PORVORIM GOA
April 6, 2017
BHARAT PAINT COMPANY Vs. MAHENDRA N CHAVAN PROPRIETOR OF VISHWA BHARAT PAINT ENTERPRISES AGE ADULT
December 18, 2017
BHARAT PURI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
August 3, 2017
BHARAT RAMNIHOR YADAV Vs. SURYA EDUCATION SOCIETY
December 15, 2017
BHARAT S/O BALBHIMRAO KULKARNI Vs. PRABHAKAR S/O SHIRAPPA MAHABOLE
July 27, 2017
BHARAT S/O. NEMINATH SALVE Vs. THE STATE OF MAHARASHTRA
December 5, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. THE STATE OF MAHARASHTRA
November 9, 2017
BHARAT TATYARAO JADHAV Vs. STATE OF MAHARASHTRA AND OTHERS
December 14, 2017
BHARAT VISHNUPRASAD AGRAWAL Vs. GIRDHAR CHIRANJIVALAL AGRAWAL AND OTHERS
February 13, 2017
BHARATKUMAR S/O. RAJANNA BAGDE Vs. VASANT TULSHIRAM SANGOLE
September 21, 2017
BHARTI AIRTEL LIMITED Vs. MIRA BHAYANDAR MUNICIPAL CORPORATION
September 26, 2017
BHARTI AXA GENERAL INSURANCE COMPANY LTD. Vs. GAUTAM S/O RAMESH BALVIR
September 12, 2017
BHARTI HAREN CHHEDA THROUGH C.A. Vs. KAMLESH K. SAHANI
November 3, 2017
BHARTI W/O ANIL CHAUHAN Vs. ANIL S/O CHOTELAL CHAUHAN
February 6, 2017
BHARTIYA BUDDHA DHAMMA DYAN Vs. PRESIDING OFFICER SCHOOL
November 2, 2017
BHARTIYA VAIDYAK SAMANVAYA SAMITI Vs. STATE OF MAHARASHTRA AND ORS.
August 1, 2017
BHASKAR S/O DATATRAYA DESHPANDE Vs. THE STATE OF MAHARASHTRA
January 6, 2017
BHASKARRAO UTTAMRAO PATIL (CHOPDE) Vs. SAU SUMANBAI ALIAS KOKILABAI BHASKARRAO PATIL (CHO
October 6, 2017
BHAT NAGARKAR DEVELOPERS Vs. DILIP DHONDIBA GAIKWAD
June 9, 2017
BHATU MOTIRAM PIMPALE & ORS Vs. THE STATE OF MAHARASHTRA
December 22, 2017
BHAURAO CHAVAN SAHAKARI SAKHAR KARKHANA LTD. Vs. UTTAM DATTARAM JAGDAMBE & ANR.
January 25, 2017
BHAURAO CHAVAN SAHAKARI SAKHAR KARKHANA LTD. Vs. THE STATE OF MAHARASHTRA
August 1, 2017
BHAURAO S/O MAROTI KESKAR Vs. STATE OF MAHARASHTRA
September 6, 2017
BHAUSAHEB DEORAO PATIL Vs. STATE OF MAHARASHTRA
September 21, 2017
BHAVANA PRADIPKUMAR NAGRECHA & ORS. Vs. M/S. DHARSHIBHAI JRTHABHAI & SONS & ORS.
August 2, 2017
BHIKCHAND DHONDIRAM MUTHA Vs. SHAMABAI DHANRAJ GUGALE & ORS.
June 5, 2017
BHIMAPPA GOPALAPPA KOTTAWAR Vs. THE STATE OF MAHARASHTRA
December 12, 2017
BHIMAPPA S/O GOPALAPPA Vs. THE STATE OF MAHARASHTRA
December 12, 2017
BHIMRAJ SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION
September 6, 2017
BHIMRAO PRABHUSINGH RATHOD Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL
January 24, 2017
BHIMRAO BHAGINATH BHIVRAO Vs. STATE OF MAHARASHTRA & ANR.
January 4, 2017
BHIMRAO EKNATH BORKAR Vs. JITENDRA BHOJRAJ LILHARE
June 7, 2017
BHIMRAO S/O RAM WAGHMARE & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
April 25, 2017
BHIMSINH Vs. STATE OF MAHARASHTRA
June 14, 2017
BHOJRAJ @ RAJ LALKANT BHATTARAI Vs. STATE OF MAHARASHTRA
January 4, 2017
BHOLAPRASAD FOUDAR BHARTI Vs. KALAVATI VITTHALRAO KHADAKE
December 18, 2017
BHOLARAM GIRDHARILAL AGARWAL Vs. THE NANDED SIKH GURUDWARA
January 30, 2017
BHUMIKA W/O SACHIN BAGADE Vs. SACHIN S/O VISHWANATH BAGADE
September 11, 2017
BHUMISH SHAH Vs. UNION OF INDIA
June 12, 2017
BHUPESH S/O NANAJI MOON Vs. RAJESHWARI D/O HARIHAR BALVIR
September 21, 2017
BHUPESH TUKARAM MESHRAM Vs. THE STATE OF MAHARASHTRA
March 6, 2017
BHUSAWAL MUNICIPAL COUNCIL Vs. D.W. KULKARNI
February 2, 2017
BHUWANESHWARI CHANDRASHEKHAR DIWAN Vs. SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE
July 18, 2017
BICHOLIM URBAN CO-OPERATIVE BANK LTD., GOA Vs. AHAMED ACTAR SHAIKH AND ANOTHER
June 20, 2017
BIOSTAR PHARMACEUTICALS LIMITED Vs. STATE OF MAHARASHTRA
February 27, 2017
BIPIN BLOWDA Vs. STATE OF MAHARASHTRA & ORS.
September 29, 2017
BIRKWDAO @ VIKRAM @ VICKY NARZARY, S/O JATEEN NARZARY Vs. STATE (THROUGH P P , HIGH COURT OF BOMBAY AT PANAJI-GOA)
June 30, 2017
BIRUDEO ROHIDAS VAIDHYA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
January 27, 2017
BLUE STREAK HOTELS PVT LTD Vs. FRANKY FERNANDES
June 6, 2017
BNP PARIBAS (SUISSE) SA Vs. ATIT OMPRAKASH AGARWAL & ANR
August 4, 2017
BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. MODI STONE LTD. (IN LIQUIDATION)
May 5, 2017
BOARD OF TRUSTEES OF PORT OF BOMBAY Vs. STATE OF MAHARASHTRA
November 7, 2017
BOMBAY ADVOCATE ASSOCIATION Vs. PRABHAKAR MUDURA PUTHRAN
August 8, 2017
BOMBAY DIOCESAN TRUST ASSOCIATION PVT. LTD.& ORS. Vs. REV. DR. P.B. AMOLIK & ORS.
June 14, 2017
BOMBAY FIBRE INDUSTRIES PVT. LTD. Vs. STATE OF MAHARASHTRA
November 16, 2017
BOMBAY FILM ENTERPRISES PRIVATE LIMITED Vs. SHRI S. B. BHAGAT & ORS.
February 15, 2017
BONITA DSOUZA Vs. PRECY NORONHA (SINCE DECEASED)
November 20, 2017
BOTTERO S.P.A. Vs. EURO GLASS LIMITED
November 30, 2017
BRANCH MANAGER, UNITED INDIA INSURANCE CO LIMITED Vs. RASHIDABANO WD/O RAHEMAN KHAN PATHAN
August 24, 2017
BUDHO ARJUN GURAV Vs. STATE OF GOA, THROUGH DEPUTY CONSERVATOR OF FORESTS, NORTH GOA DIVISION, PONDA GOA
May 11, 2017
BUSHRABANO W/O. SHAIKH IMRAN Vs. THE STATE OF MAHARASHTRA AND ANOTHER
January 23, 2017
BUSINESS INDIA EXHIBITIONS PVT LTD Vs. HONBLE ARVIND V SAVANT
July 18, 2017
C I D C O Vs. STATE OF MAHARASHTRA
October 6, 2017
C.C.E., CUS. AND S.T., MUMBAI Vs. KOTAK MAHINDRA CAPITAL CO. LTD.
September 6, 2017
C.C.E., NAGPUR Vs. KHARE AND TARKUNDE INFRASTRUCTURE PVT. LTD.
March 1, 2017
C.J. SHAH AND CO. AND ORS. Vs. THE UNION OF INDIA AND ORS.
August 4, 2017
C.J.PATEL TOBACCO PRODUCTS CO.LTD.,BOMBAY Vs. RAJKUMAR TUKARAM JANBANDHU
April 10, 2017
C.K.THAPLIYAL Vs. MANOHAR J. NAGPAL AND OTHERS
May 8, 2017
CADBURY INDIA LIMITED Vs. STATE OF MAHARASHTRA AND ORS
August 18, 2017
CAETANO F F DE FIGUIREDO Vs. CUSTODIAN OF BRANCHES OF BANCO NACIONAL ULTRAMARINO
May 12, 2017
CAJETAN CARDOZ, GENERAL MANAGER OF SWASTIK CRUISE Vs. POLICE INSPECTOR, PORVORIM POLICE STATION, PORVORIM, GOA
November 10, 2017
CALVIN RODRIGUES, SON OF LATE VINCENT RODRIGUES Vs. MARIA AMBERTA FERNANDES, WIFE OF ALEXANDRE HERMENEGILDO FERNANDES
April 18, 2017
CANARA BANK, THROUGH ITS BRANCH MANAGER, ITWARI BRANCH, NAGPUR Vs. SHRIRAM S/O VISHWANATH DESHPANDE
November 2, 2017
CAPITAL FIRST LTD Vs. THE STATE OF MAHARASHTRA
December 22, 2017
CAPRIHANS INDIA LIMITED Vs. HINDOOSTAN MILLS LIMITED
April 7, 2017
CAPT LANCE IRWIN LOBO SON OF LATE VALERIAN LOBO Vs. BLOCK DEVELOPMENT OFFICER
April 20, 2017
CAPT. DINESH Vs. STATE OF MAHARASHTRA
May 4, 2017
CAPT. PERCY MEHER MASTER Vs. THE STATE OF MAHARASHTRA
October 4, 2017
CARGILL FOODS INDIA LTD & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
January 25, 2017
CARLOS TAVORA MAJOR Vs. BOSHAN DEVELOPERS PVT LTD
August 9, 2017
CECILIA FERNANDES Vs. INSPECTOR GENERAL PANAJI
January 19, 2017
CEDRIC DE SOUZA FARIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
November 21, 2017
CELLO HOUSEHOLD PRODUCTS Vs. MODWARE INDIA
March 30, 2017
CENTRAL BOARD OF TRUSTEES, EMPLOYEES PROVIDENT FUND ORGANIZATION, HAVING OFFICE AT BHAVISHYA NIDHI BHAWAN, BHIKAJI CAMA PLACE, NEW DELHI Vs. M/S GOLDLINE PHARMACEUTICALS PVT. LTD., PLOT NO. 103, 1ST FLOOR, LEELA APARTMENT, SHILPA HOUSING SOCIETY, NEAR SHANIDHAM MANDIR, SAPTAGIRI NAGAR, BESIDE MANISH NAGAR ROAD, NAGPUR
January 23, 2017
CENTRAL BOARD OF TRUSTEES, EPF Vs. M/S. SANJAY MAINTENANCE SERVICES PVT. LTD.
February 28, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. RABIYA A. KHAN & ANR.
June 19, 2017
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August 4, 2017
CENTURY RAYON Vs. COMMISSIONER OF CUSTOMS (IMPORTS)
November 10, 2017
CHABILAL K C SON OF THAMAN K C Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, PANAJI, GOA
April 10, 2017
CHAGAN S/O NAMDEORAO ATHAWALE Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD, AMRAVATI & ORS
September 28, 2017
CHAIRMAN THROUGH PRINCIPAL Vs. DEELIP D.CHAVAN AND OTHERS
July 11, 2017
CHANAKYA MANDAL Vs. UNION OF INDIA
April 19, 2017
CHANBI OIL KHAN Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, PANAJI POLICE STATION, PANAJI-GOA
July 14, 2017
CHANDABAI WD/O GAUTAM WANKHEDE Vs. LAXMANDAS S/O GULLUMAL FULWANI (DEAD)
June 9, 2017
CHANDAN PRAMOD BORALE Vs. STATE OF MAHARASHTRA & ORS.
March 14, 2017
CHANDANSING S/O DHANNASING PATRE Vs. THE STATE OF MAHARASHTRA
December 20, 2017
CHANDRA PRABHA VASANT MHASKE Vs. GANESH MARYA WAGHE & ORS.
June 13, 2017
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October 13, 2017
CHANDRAKANT KRISHNAJI SHEWATE Vs. TATA MOTORS LIMITED FORMERLY KNOWN AS TATA ENGINEERING AND LOCOMOTIVE CO LTD
December 13, 2017
CHANDRAKANT PRAKASHRAO SHEJUL Vs. STATE OF MAHARASHTRA
November 23, 2017
CHANDRAKANT PUNJU WAGH Vs. CHAIRMAN & MANAGING DIRECTOR MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
September 13, 2017
CHANDRAKANT RAMBHAU KHACHANE Vs. NANDLAL GOVARDHANDAS CHANDAK
September 13, 2017
CHANDRAKANT S/0. NANAJI SHINGADE Vs. STATE OF MAHARAHSTRA
June 21, 2017
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September 14, 2017
CHANDRAKANT S/O RAJARAM BORSE Vs. THE STATE OF MAHARASHTRA AND ANR.
January 31, 2017
CHANDRAKANT S/O TRIMBAK PASAME Vs. MAJLASBAI
November 21, 2017
CHANDRAKANT SOMNATH MELGE Vs. BALASAHEB SOMNATH MELGE
January 5, 2017
CHANDRAKUMAR SUNDARDAS TANEJA Vs. STATE OF MAHARASHTRA
July 6, 2017
CHANDRALOP SHIKSHAN PRASARAK MANDALS COLLEGE OF FIRE ENGINEERING & SAFETY MANAGEMENT Vs. THE STATE OF MAHARASHTRA & ORS.
February 10, 2017
CHANDRAMANI Vs. STATE OF MAHARASHTRA
November 21, 2017
CHANDRAPUR, TAH. AND DISTRICT Vs. THE STATE OF MAHARASHTRA
August 11, 2017
CHANDRASHEKHAR TATOBA CHOUDHARY Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S MUKUTBAN, DISTRICT YAVATMAL
September 11, 2017
CHANDRAWATI M GAWADE Vs. DIGAMBAR VASUDEV NAIK
September 15, 2017
CHANDU ALIAS RAMCHANDRA S/O VISHWANATH PIMPALKAR Vs. STATE OF MAHARASHTRA THROUGH CHANDRAPUR CITY POLICE STATION, CHANDRAPUR
September 4, 2017
CHANNAPPA @ CHANNU @ CHANNYA GANGANNWAR Vs. STAE
September 7, 2017
CHARANDAS MAROTRAO RAMTEKE Vs. STATE OF MAH. EDU. DEP. THR. GP HIGH COURT,NAGPUR
July 14, 2017
CHARANDAS S/O HANSRAJ MOHOD Vs. STATE OF MAHARASHTRA
November 9, 2017
CHARANDAS S/O HARI CHAVHAN Vs. STATE OF MAHARASHTRA
April 26, 2017
CHARANDAS S/O HARI CHAVHAN Vs. STATE OF MAHARASHTRA
April 24, 2017
CHARANDAS S/O MULCHAND CHANDANBAWANE Vs. LAXMI S/O CHARANDAS CHANDANBAWANE
August 22, 2017
CHATE EDUCARE PVT. LTD. Vs. COMMR. OF C. EX., CUS. & S.T., AURANGABAD
January 30, 2017
CHATUR KHANDU PATIL Vs. SOMAJI CHHAGAN PATIL
August 1, 2017
CHAUCER CAPITAL LIMITED Vs. MAHARASHTRA MARITIME BOARD
September 11, 2017
CHAUDHARI NOORUDDIN M. YOUNUS S/O. M. IDRIS Vs. MOTE RAHUL MAHARUDRE AND OTHERS
February 20, 2017
CHAYABAI W/O. SAHEBRAO HIWALE & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
May 5, 2017
CHENNAI NETWORK INFRASTRUCTURE LTD. AND ANOTHER Vs. KALYAN DOMBIVLI MUNICIPAL CORPORATION AND OTHERS
April 18, 2017
CHETAN NAVNITLAL SHAH Vs. FIZZAH NAVNITLAL SHAH & 2 ORS
January 13, 2017
CHETAN NAVNITLAL SHAH Vs. FIZZA NAVNITLAL SHAH AND ORS.
February 22, 2017
CHHABILDAS TUKARAM KHADKE & ANR. Vs. JALGAON MUNICIPAL COUNCIL & ORS.
January 12, 2017
CHHABU GENU BERAD Vs. TRANSWAY CARGO LIFTERS PVT LTD
December 20, 2017
CHHABU PUNJA GAIKWAD Vs. VISHNU NANA CHAVAN
February 15, 2017
CHHABUBAI W/O. ANKUSH PATKAL Vs. THE STATE OF MAHARASHTRA & ANR.
April 27, 2017
CHHOTELAL KANDHARI PAJAPATI Vs. THE STATE OF MAHARASHTRA
November 1, 2017
CHIEF ENGINEER,IRRIGATION Vs. THE MEMBER,INDUSTRIAL
November 16, 2017
CHIEF EXECUTIVE OFFICER Vs. RASHTRIYA ZILLA PARISHAD WA
August 10, 2017
CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, WARDHA Vs. SURESH KESARIMAL CHURA
September 21, 2017
CHIEF OFFICER, NAGAR PARISHAD, MORSHI Vs. LAXMINARAYAN S/O JAINARAYAKN JAISWAL
June 30, 2017
CHINCHWAD DEVASTHAN TRUST Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
October 12, 2017
CHINDAMADA RAMU APPANNA Vs. ALIVIO FARIA AND ANR
August 4, 2017
CHINTAMAN S/O RAIBHAN INGLE Vs. THE STATE OF MAHARASHTRA & OTHERS
November 7, 2017
CHINTESHWAR STEEL PVT.LTD. NAGPUR AND ANOTHER Vs. STATE OF MAHARSHTRA AND OTHERS
April 7, 2017
CHIPEMSANG MATTHEW LUIKHAM Vs. STATE OF MAHARASHTRA
March 3, 2017
CHOWGULE AND COMPANY PRIVATE LIMITED Vs. STATE OF GOA
March 14, 2017
CIABRO ALEMAO MAJOR Vs. COMMISSIONER OF CUSTOMS MORMUGAO
October 11, 2017
CIPLA LIMITED Vs. CIPLA INDUSTRIES PRIVATE LIMITED
March 1, 2017
CIT Vs. JOHNSON & JOHNSON LTD.
April 3, 2017
CLIVE ELLENS SON OF NEVEILLE ELLENS INDIAN NATIONAL Vs. STATE OF GOA THROUGH POLICE INSPECTOR ANC POLICE STATION PANAJI, TISWADI-GOA
November 9, 2017
COASTAL MARINE CONSTRUCTION & ENGINEERING LIMITED Vs. THE SHIPPING CORPORATION OF INDIA
November 16, 2017
COGENT ENTERPRISES PVT. LTD Vs. SHRI VIJAY KUMAR JAGDISHRAY CHAWLA
March 17, 2017
COLGATE-PALMOLIVE (INDIA) LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, SRO-GOA
November 13, 2017
COMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS, VELING, MARDOL, GOA
September 19, 2017
COMMISSIONER OF C. EX. Vs. ICICI REALITY INDIA PVT. LTD.
January 9, 2017
COMMISSIONER OF C. EX., NAGPUR-II Vs. L.V. CONSTRUCTION & COMPANY
April 13, 2017
COMMISSIONER OF C. EX., THANE-II Vs. K.K. CHEMPRO (INDIA) PVT. LTD.
August 7, 2017
COMMISSIONER OF CENTRAL EX. & S.T., KOLHAPUR Vs. R.M. MOHITE TEXTILE LTD.
March 20, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. RAFIQUE MALIK PROP OF METRO SHOES
November 20, 2017
COMMISSIONER OF CENTRAL EXCISE & CUSTOMS Vs. MIDAS CARE PHARMA PVT LTD
November 23, 2017
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, KOLHAPUR Vs. BAHAR AGRO CHEM & FEEDS PVT LTD
July 11, 2017
COMMISSIONER OF CENTRAL EXCISE AND CUS., NASHIK Vs. R.K. PATEL AND CO.
October 6, 2017
COMMISSIONER OF CENTRAL EXCISE AND S.T., KOLHAPUR Vs. Y.M. KRISHNA SSK LTD.
August 8, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. S.G. PHYTO PHARMA PVT. LTD.
July 1, 2017
COMMISSIONER OF CENTRAL EXCISE PUNEIII COMMISSIONERATE, PUNE Vs. VANSUM INDUSTRIES
February 13, 2017
COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX SILVASSA Vs. STERLITE INDUSTRIES LTD
August 4, 2017
COMMISSIONER OF CENTRAL EXCISE, MUMBAI Vs. IVP LTD.
February 20, 2017
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I Vs. SAPNA ENGINEERING
March 14, 2017
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-II Vs. CONA INDUSTRIES
April 24, 2017
COMMISSIONER OF CENTRAL EXCISE, MUMBAI-III Vs. SAMAY EXPORTS
January 16, 2017
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. RIO TINTO INDIA PVT. LTD.
June 23, 2017
COMMISSIONER OF CENTRAL EXCISE, NAGPUR Vs. AIR MASTERS FREIGHT SERVICES, NAGPUR & ANR
June 28, 2017
COMMISSIONER OF CENTRAL EXCISE, RAIGAD Vs. GLOBAL BOARDS LTD.
February 6, 2017
COMMISSIONER OF CENTRAL EXCISE, THANE Vs. JSW STEEL LTD.
March 20, 2017
COMMISSIONER OF CENTRAL EXCISE, THANE-I Vs. MONOMER CHEMICAL INDUSTRIES PVT LTD
September 6, 2017
COMMISSIONER OF CUSTOMS Vs. S S OFFSHORE PVT LTD
December 21, 2017
COMMISSIONER OF CUSTOMS Vs. PRATIMA CLEARING AGENCY
August 9, 2017
COMMISSIONER OF CUSTOMS Vs. M/S. MULA PARISAR SARVA SEVA SANGH
June 21, 2017
COMMISSIONER OF CUSTOMS Vs. JINDAL DRUGS LTD
October 9, 2017
COMMISSIONER OF CUSTOMS (EXPORT), ACC, MUMBAI Vs. LACTOSE (I) LTD.
August 8, 2017
COMMISSIONER OF CUSTOMS (GENERAL) Vs. PEAK
April 3, 2017
COMMISSIONER OF CUSTOMS (GENERAL), MUMBAI Vs. LA GRANDE PROJECTS LTD.
November 16, 2017
COMMISSIONER OF CUSTOMS (IMPORT) Vs. J.M. BAXI AND CO.
April 3, 2017
COMMISSIONER OF CUSTOMS (IMPORTS) Vs. M/S. HYUNDAI HEAVY INDUSTRIES CO. LTD.
July 13, 2017
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. SESA GOA LTD.
March 23, 2017
COMMISSIONER OF CUSTOMS NS-III Vs. DSM SINOCHEM PHARMACEUTICALS (I)PVT LTD
October 4, 2017
COMMISSIONER OF CUSTOMS, CENTRAL EXCISE, & SERVICE TAX, NASHIK - II Vs. SUVARNA SANJIVANI SUGARCANE TRANSPORT, KOPERGAON, DIST AHMEDNAGAR
June 15, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. LEVER INDIA EXPORTS LTD.
January 23, 2017
COMMISSIONER OF INCOME TAX Vs. SHRI. DEEPAK KUMAR AGARWAL
September 11, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. PAVILLE FASHIONS PVT. LTD.
September 18, 2017
COMMISSIONER OF INCOME TAX Vs. COMMISSIONER, AKOLA MUNICIPAL CORPORATION
July 1, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. ORCHID INDUSTRIES PVT. LTD.
July 5, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. GRAHAM FIRTH STEEL PRODUCTS (I) LTD.
August 7, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. ADITYA BIRLA NUVO LTD.
February 23, 2017
COMMISSIONER OF INCOME TAX Vs. GAGANDEEP INFRASTRUCTURE PVT. LTD.
March 20, 2017
COMMISSIONER OF INCOME TAX Vs. INSTITUTE MANAGEMENT COMMITTEE OF INDUSTRIAL TRAINING INSTITUTE
January 17, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. ARPIT LAND PVT. LTD.
February 7, 2017
COMMISSIONER OF INCOME TAX Vs. VELINGKAR BROTHERS VELING
March 15, 2017
COMMISSIONER OF INCOME TAX Vs. SAKAL RELIEF FUND
April 3, 2017
COMMISSIONER OF INCOME TAX Vs. ARVIND S. PHAKE
November 20, 2017
COMMISSIONER OF INCOME TAX Vs. GOLDEN TOBACCO LTD
April 21, 2017
COMMISSIONER OF INCOME TAX Vs. SHIVAJI EDUCATION SOCIETY
July 10, 2017
COMMISSIONER OF INCOME TAX Vs. UTV ENTERTAINMENT TELEVISION LTD
October 11, 2017
COMMISSIONER OF INCOME TAX Vs. GLENMARK PHARMACEUTICALS LTD
February 2, 2017
COMMISSIONER OF INCOME TAX Vs. TULJABHAVANI SAHAKARI SAKHAR KARKHANA LTD
December 21, 2017
COMMISSIONER OF INCOME TAX Vs. VITHAL SAHAKARI SAKHAR KARKHANA LTD
December 21, 2017
COMMISSIONER OF INCOME TAX Vs. GOLANI BROTHERS
August 29, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. RELIANCE INDUSTRIES LTD.
August 22, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. ITD CEM INDIA JV
September 4, 2017
COMMISSIONER OF INCOME TAX Vs. SHRI SHANKARLAL BHAGWATIPRASAD JALAN
July 18, 2017
COMMISSIONER OF INCOME TAX Vs. BLUE STAR LTD.
December 4, 2017
COMMISSIONER OF INCOME TAX Vs. HEALTH INDIA TPA SERVICES P. LTD
January 13, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. JOHNSON & JOHNSON LTD.
March 7, 2017
COMMISSIONER OF INCOME TAX Vs. LALITKUMAR BARDIA
July 11, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. SHIKSHAN PRASARAK MANDALI
September 11, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
January 6, 2017
COMMISSIONER OF INCOME TAX 8, MUMBAI Vs. GLOWSHINE BUILDERS & DEVELOPERS PVT LTD
September 4, 2017
COMMISSIONER OF INCOME TAX AAYAKAR BHAVAN, NEAR HOLY CROSS SCHOOL, CANTONMENT, AURANGABAD Vs. JAI JAWAN JAI KISAN SAHAKARI SAKHAR KARKHANA LTD
December 21, 2017
COMMISSIONER OF INCOME TAX CENTRAL-III Vs. JUBILIANT ENTERPRISES PVT LTD
February 28, 2017
COMMISSIONER OF INCOME TAX CENTRAL-III, R.NO.109, AAYAKAR BHAVAN, M. K. ROAD, MUMBAI - 400 020 Vs. M/S. LAVANYA LAND PVT. LTD., DRONAGIRI HSG. COMPLEX, BUILDING NO.GH10, FLAT NO. 2, GR. FLOOR, SECTOR 30, POST BOKADVIRA VILLAGE, URAN TALUKA, RAIGAD DISTRICT, NAVI MUMBAI - 400 072
June 23, 2017
COMMISSIONER OF INCOME TAX HAVING OFFICE AT AAYAKAR, BHAVAN PATTO, PLAZA, PANAJI - GOA Vs. AUTO MOBILE CORPORATION OF GOA LTD , HONDA, SATTARI, GOA
November 1, 2017
COMMISSIONER OF INCOME TAX, CENTRAL Vs. M/S. DHARMA PRODUCTIONS PVT. LTD.
June 5, 2017
COMMISSIONER OF INCOME TAX, CENTRAL IV Vs. M/S. SKS ISPAT AND POWER LIMITED
July 12, 2017
COMMISSIONER OF INCOME TAX, TDS, MUMBAI Vs. M/S. JET AIRWAYS (INDIA)LTD.
January 4, 2017
COMMISSIONER OF INCOME TAX-2 Vs. M/S. WELSPUN ZUCCHI TEXTILES LTD.
January 6, 2017
COMMISSIONER OF INCOME TAX-2 Vs. M/S. SEAPRINCESS HOTELS AND PROPERTIES PVT. LTD.
February 13, 2017
COMMISSIONER OF INCOME TAX-24 Vs. M H PATEL
September 6, 2017
COMMISSIONER OF INCOME TAX-25 Vs. BHATIA NAGAR PREMISES CO-OP SOCIETY LTD.
February 22, 2017
COMMISSIONER OF INCOME TAX-5 Vs. M/S. NEELKAMAL REALTORS AND ERECTORS INDIA PVT. LTD.
February 28, 2017
COMMISSIONER OF INCOME TAX-8 Vs. REGISTRAR OF COMPANIES
May 2, 2017
COMMISSIONER OF INCOME TAX-I Vs. GODREJ REALTY PVT LTD
December 11, 2017
COMMISSIONER OF INCOME TAX-I, AAYAKAR BHAVAN, CIVIL LINES, NAGPUR Vs. VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, NAGPUR
August 3, 2017
COMMISSIONER OF INCOME TAX-II, THANE Vs. MUMBAI METROPOLITAN REGIONAL IRON AND STEEL MARKET
July 17, 2017
COMMISSIONER OF INCOME TAX2 MUMBAI Vs. ULTRA TECH CEMENT LTD.
February 14, 2017
COMMISSIONER OF INCOME TAX5 Vs. GREAT EASTERN SHIPPING CO LTD
June 28, 2017
COMMISSIONER OF INCOME-TAX Vs. JSH (MAURITIUS) LTD.
July 28, 2017
COMMISSIONER OF INCOME-TAX Vs. M/S. INDUSTRIAL CREDIT & INVESTMENT CORPN. OF INDIA LTD.
January 9, 2017
COMMISSIONER OF INCOMETAX Vs. BOMBAY BURMAH TRADING CORPORATION LTD
August 28, 2017
COMMISSIONER OF INCOMETAX3, AAYAKAR BHAVAN, M K ROAD, MUMBAI Vs. RELIANCE CAPITAL ASSET MANAGEMENT LTD
September 19, 2017
COMMISSIONER OF SALES TAX MAHARASHTRA STATE, MUMBAI Vs. SHOE BAZAR QUEEN
April 28, 2017
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE Vs. POLYFAB INDUSTRIES
June 5, 2017
COMMISSIONER OF SALES TAX, MAHARASHTRA STATE, BOMBAY Vs. RAVI TRADING COMPANY, AKOLA
October 10, 2017
COMMISSIONER OF SERVICE TAX Vs. SEED INFOTECH LTD
April 3, 2017
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. A.T.E. ENTERPRISES PVT. LTD.
July 31, 2017
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. PRACHAR COMMUNICATION LTD.
September 25, 2017
COMMISSIONER OF SERVICE TAX, MUMBAI Vs. CRISIL LTD.
September 13, 2017
COMMISSIONER OF WEALTH TAX-II Vs. HARAKCHAND UTTAMCHAND KHINVASARA (HUF)
August 21, 2017
COMMISSIONER, CENTRAL EXCISE AND CUSTOMS Vs. INDIA CONTAINERS LTD
June 23, 2017
COMMISSIONER, CENTRAL EXCISE, NAGPUR Vs. DIFFUSION ENGINEERS LTD , NAGPUR AND ANOTHER
July 6, 2017
COMMON CITIZEN OF INDIA (COMMON MAN) Vs. THE HONBLE HIGH COURT JUDICATURE OF BOMBAY THROUGH REGISTRAR GENERAL
March 15, 2017
COMMON PIRU CAUDHARI Vs. BERUBAI CHENDU REDHIWALE
June 14, 2017
COMMR. OF C. EX. Vs. MAHARASHTRA INDUSTRIAL DEVL. CORPN.
August 23, 2017
COMMR. OF C. EX., CUS. AND S.T., DAMAN Vs. ALKEM LABORATORIES LTD.
August 7, 2017
COMMR. OF C. EX., CUS.S.T., NAGPUR Vs. ISPAT INDUSTRIES LTD.
August 1, 2017
COMMR. OF C. EX., MUMBAI-V Vs. MAHINDRA & MAHINDRA LTD. (AUTO DIVN.)
February 27, 2017
COMMR. OF C. EX., PUNE Vs. INDIA LAND INFRASTRUCTURE DEV. PVT. LTD.
April 24, 2017
COMMR. OF S.T., MUMBAI Vs. WILLIS PROCESSING SERVICES (INDIA) PVT. LTD.
September 13, 2017
COMMUNIDADE OF COLVALE THROUGH ITS SPECIAL ATTORNEY SERVO FERNANDES Vs. BENJAMIN PEREIRA, MUSHIR VADDO, COLVALE, BARDEZ, GOA
October 9, 2017
COMMUNIDADE OF PILERNE Vs. FRANCIS D MELLO
September 20, 2017
COMMUNIDADE OF SERULA, HAVING ITS OFFICE AT WEST COAST RESIDENCY Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, GOA
July 20, 2017
CONFEDERATION OF REAL ESTATE DEVELOPERS ASSOCIATION OF INDIA & ORS. Vs. EMPLOYEES STATE INSURANCE CORPORATION & ANR.
March 14, 2017
CONRAD BASIL FERNANDES, S/O LATE LOUIS MATHEW FERNANDES Vs. WILLIAM DIAS, S/O PAUL DIAS
December 15, 2017
CONSERVATOR OF FOREST, NORTH DIVISION FOREST, CHANDRAPUR Vs. SHRI UMESHWAR KESHAV KATHWATE
November 27, 2017
CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, RAILWAY STATION ROAD, SITABULDI, NAGPUR Vs. SUNITA WD/O MANGESH SURYAWANSHI
July 7, 2017
COUNTRY CLUB HOSPITABILITY AND HOLIDAYS LTD. Vs. UNION OF INDIA
November 15, 2017
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December 4, 2017
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December 8, 2017
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December 13, 2017
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January 5, 2017
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February 10, 2017
D.G.ROAD SAFETY PVT. LTD. Vs. MAHARASHTRA STATE ROAD DEVLOPMENT CORPORATION LTD.
March 14, 2017
DADA EKNATH AMALE Vs. STATE OF MAHARASHTRA
December 12, 2017
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April 21, 2017
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December 7, 2017
DADARAO S/O. HAUSAJI DAKORE Vs. THE STATE OF MAHARASHTRA & ORS.
March 6, 2017
DADASAHEB THAKAJI MASKE Vs. THE STATE OF MAHARASHTRA
November 14, 2017
DADU S/O KESHAV WAGHMARE Vs. THE STATE OF MAHARASHTRA & ORS.
May 9, 2017
DAGADU S/O SADHU GAIKWAD Vs. STATE OF MAHARASHTRA
December 4, 2017
DAGADU S/O. WALUBA JADHAV Vs. THE STATE OF MAHARASHTRA
April 11, 2017
DALMIA BHARAT SUGAR Vs. STATE OF MAHARASHTRA
March 7, 2017
DALMIA BHARAT SUGAR AND Vs. STATE OF MAHARASHTRA
March 17, 2017
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August 21, 2017
DAMODAR P FADTE, SON OF PANDURANG RAGHOBA FADTE Vs. MARGAO MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER
May 8, 2017
DAMODAR RAMBHAU GULHANE Vs. STATE OF MAHARASHTRA
January 11, 2017
DAMU BHIKA PATIL Vs. THE DEPUTY COLLECTOR ACQUISITION
January 24, 2017
DANIAL MADHAV BHALERAO Vs. IN THE MATTER OF THE CONFERENCE OF CHURCHES OF CHRIEST
October 31, 2017
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September 1, 2017
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August 4, 2017
DARSHAN HIRU SHIVDASANI Vs. STATE OF MAHARASHTRA
November 23, 2017
DARYANANI (INDO SAIGON) CONSTRUCTION PVT. LTD. Vs. MANTRI REALTY LTD.
August 22, 2017
DASA BHIMRAO CHAUDHARI Vs. STATE OF MAHARASHTRA
December 15, 2017
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July 13, 2017
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April 5, 2017
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March 21, 2017
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August 21, 2017
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April 12, 2017
DASU S/O KISAN WAGHMARE Vs. THE STATE OF MAHARASHTRA
August 29, 2017
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April 17, 2017
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October 4, 2017
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December 21, 2017
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July 17, 2017
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April 19, 2017
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August 14, 2017
DATTATRAY S/O. MUNJA KUNDKAR Vs. THE STATE OF MAHARASHTRA
November 13, 2017
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January 30, 2017
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June 30, 2017
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August 28, 2017
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August 23, 2017
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January 30, 2017
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December 22, 2017
DATTATRAYA S/O PANDHARINATH CHAMLE Vs. STATE OF MAHARASHTRA
July 6, 2017
DATTATRAYA S/O RAJARAM THAOKAR Vs. THE STATE OF MAHARASHTRA
August 29, 2017
DATTATRAYA S/O RAJARAM THAOKAR Vs. STATE OF MAHARASHTRA
August 21, 2017
DATTATRAYA S/O UDAJI WARKAD Vs. STATE OF MAHARASHTRA, THROUGH A C B OFFICE, BULDHANA, TALUKA AND DISTRICT BULDHANA
September 7, 2017
DATTATREYA MAHADEV PUSALEKAR Vs. STATE OF MAHARASTRA AND OTHERS
January 12, 2017
DATTU RAMA THEURKAR Vs. STATE OF MAHARASHTRA
December 15, 2017
DAYAL SHANKARDAS HARCHANDANI AND OTHERS Vs. MUNICIPAL CORPORATION FOR THE CITY OF ULHASNAGAR AND OTHERS
July 19, 2017
DAYANAND G. NARVEKAR Vs. POLICE INSPECTOR, CRIME BRANCH, EOC & ORS
October 9, 2017
DAYARAM S/O BALARAM KUTHE Vs. STATE OF MAHARASHTRA
August 14, 2017
DBM GEOTECHNICS & CONSTRUCTIONS PVT. LTD. Vs. BHARAT PETROLEUM CORPORATION LTD.
May 26, 2017
DDL EXCAVATION PVT LTD Vs. UNION OF INDIA, BY ITS CHIEF ENGINEER (PROJECT) CHETEK
April 24, 2017
DEBI PRASAD SATAPATHY, SON OF BRAHMANANDA SATAPATHY Vs. UNION OF INDIA, THROUGH
October 13, 2017
DEELIP S/O SHRIHARI GADEWAR Vs. GOVERNMENT OF MAHARASHTRA
November 13, 2017
DEEP S/O RAMESH SARAF Vs. DR. MURLI HANUMANDAS AGRAWAL & ORS.
September 20, 2017
DEEPAK AGRAWAL Vs. UNIVERSITY OF MUMBAI
April 25, 2017
DEEPAK BAJAJ & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
October 4, 2017
DEEPAK CHARANDAS BHATIA Vs. STATE OF MAHARASHTRA & ORS.
April 17, 2017
DEEPAK KESHAV GARMADE Vs. THE SCHEDULED TRIBE CASTE SCRUTINY
November 3, 2017
DEEPAK KUNDLIK BHOIR Vs. STATE OF MAHARASHTRA
May 2, 2017
DEEPAK N. GULWANI Vs. THE ADDITIONAL COMMISSIONER,PUNE & ANR.
May 4, 2017
DEEPAK S/O BHASKAR SHINDE Vs. SECRETARY, RURAL DEVELOPMENT AND WATER CONSERVATION DEPARTMENT, GOVT. OF MAHARASHTRA
March 17, 2017
DEEPAK S/O PRABHUDAYAL DAJJUKA Vs. AJAY SHIVSHANKAR KHEMKA
November 7, 2017
DEEPAK S/O. JITENDRA SAWANT Vs. THE STATE OF MAHARASHTRA
January 23, 2017
DEEPAK S/O. KASHINATH AHER Vs. THE STATE OF MAHARASTRA & ANR.
February 3, 2017
DEEPAK S/O. SHANKARRAO DEVATRAJ Vs. THE STATE OF MAHARASHTRA
November 17, 2017
DEEPALI D/O EKNATH DHOK Vs. THE SCHEDULED TRIBE CASTE
November 10, 2017
DEEPALI SANTOSH LOKHANDE Vs. SANTOSH VASANTRAO LOKHANDE
December 20, 2017
DEOCHAND S/O RAMKISAN MASANI Vs. STATE OF MAHARASHTRA
July 7, 2017
DEORAM S/O BARKU BACHKAR Vs. THE STATE OF MAHARASHTRA
November 3, 2017
DEORAO GOPAL THAKRE Vs. MAHARASHTRA STATE HANDLOOM CORPORATION LIMITED
November 23, 2017
DEVANAND RAJARAM JUNJARE Vs. PRAMOD DINKAR SONAR
December 13, 2017
DEVEN JITENDRA MEHTA Vs. STATE OF MAHARASHTRA
August 14, 2017
DEVENDRA BHIMRAO KAMBLE Vs. RETURNING OFFICER/ AUTHORISED OFFICER, ZONE NO.5, MAHANAGAR PALIKA, AMRAVATI
February 10, 2017
DEVENDRA RAGHURAJ DESHPRABHU Vs. RAJENDRA VASSUDEO DESHPRABHU
September 21, 2017
DEVENDRA S/O BHALCHANDRA SAPKAL Vs. LATA W/O BHALCHANDRA SAPKAL
July 10, 2017
DEVIDAS LOKDOJI KADAM Vs. STATE OF MAHARASHTRA AND OTHERS
December 12, 2017
DEVIDAS S/O DADARAO CHAKKAR Vs. VINAYAK S/O RAMRAO CHAKKAR
January 19, 2017
DEVIDAS WAMAN SHINKAR AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
September 8, 2017
DEVLAL S/O NARAYAN KANKALE Vs. STATE OF MAHARASHTRA
October 31, 2017
DEWAJI S/O DASARU GAIKWAD Vs. ZILLA PARISHAD BHANDARA
January 9, 2017
DHAIRYASHEELRAO DONGAR PATIL Vs. STATE OF MAHA & ORS
June 8, 2017
DHANANJAY MAHENDRA MANDAL Vs. STATE OF MAHARASHTRA & ANR
December 7, 2017
DHANENDRA DEVILAL CHAUHAN Vs. BHARTIYA ADIWASI SHIV SHIKSHAN
June 8, 2017
DHANRAJ PUNAJI CHAVAN Vs. STATE OF MAHARASHTRA AND OTHERS
August 24, 2017
DHANRAJ S/O TUKARAM SHIRSAT Vs. SHALINI D/O KISAN WANKHADE AND ANR.
August 7, 2017
DHANSING S/O ANNASAHEB SONAVANE Vs. STATE OF MAHARASHTRA
September 25, 2017
DHARAMRAJ S/O VILAS GHEWARE Vs. STATE OF MAHARATSRA AND ANOTHER
February 3, 2017
DHARATI DEVELOPERS Vs. MADHUKAR ATMARAM PATIL
December 13, 2017
DHEERAJ DNYANESHWAR SALUNKE, Vs. THE STATE OF MAHARASHTRA
May 5, 2017
DHIRAJLAL ALIAS DHIRUBHAI BABARIA AND ANR Vs. NAVINBHAI C DAVE & ANR
August 29, 2017
DHL EXPRESS (I) PVT. LTD. Vs. C.C. (GENERAL)
September 11, 2017
DHONDIRAM BABU GHODAKE Vs. THE STATE OF MAHARASHTRA, THROUGH
November 20, 2017
DHONDU S/O. PATRU WAGHMARE Vs. THE STATE OF MAHARASHTRA
August 16, 2017
DIAMOND DEVELOPERS Vs. KRISHNA SITARAM J. SHETTY
December 20, 2017
DIGAMBAR RAMCHANDRA BAWASKAR Vs. SOMA PRABHU PAWAR
July 19, 2017
DIGAMBAR S/O KISAN OHEKAR Vs. STATE OF MAHARASHTRA
August 9, 2017
DIGAMBAR VISHWANATH PANDHARE Vs. STATE OF MAHARASHTRA
September 27, 2017
DILAWAR GULAB MULLA Vs. STATE OF MAHARASHTRA AND OTHERS
September 7, 2017
DILIP BHAIYYASINGH TEKAN Vs. STATE OF MAHARASHTRA
January 4, 2017
DILIP DYANESHWAR HANWATE Vs. STATE OF MAHARASHTRA
February 23, 2017
DILIP GANGARAM PATIL Vs. STATE OF MAHARASHTRA AND
June 6, 2017
DILIP JANARDHAN JADHAV Vs. STATE OF MAHARASHTRA
May 4, 2017
DILIP MADHUSUDAN RANADIVE Vs. AIRPORTS AUTHORITY OF INDIA
December 22, 2017
DILIP NAMDEO WASNIK Vs. PANCHSHEEL SHIKSHAN SANSTHA,
November 9, 2017
DILIP S/O MADHUKAR OGLE Vs. UNION OF INDIA THR GENERAL MANAGER, SOUTH ESTERN CENTRAL RAILWAY, BILASPUR
June 20, 2017
DILIPKUMAR Vs. STATE OF MAHARASHTRA AND OTHERS
November 28, 2017
DILIPKUMAR S/O. RAJNARAYAN SAXENA Vs. VINODKUMAR S/O. RAAJNARAYAN SAXENA
July 6, 2017
DINESH GANPAT BONDRE Vs. THE STATE OF MAHARASHTRA
April 17, 2017
DINESH GOTIRAM PATEL, AGED Vs. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION KALAMNA, NAGPUR
February 16, 2017
DINESH GOVIND JOSHI Vs. BHAGWANDAS TULSIDAS VAKANI
February 6, 2017
DINESH S/O PREMLAL GAUTAM Vs. THE STATE OF MAHARASHTRA
August 1, 2017
DINESH S/O RAMCHANDRA THAKARE Vs. STATE OF MAHARASHTRA
September 12, 2017
DINESH S/O SAHEBRAO KADAM Vs. STATE OF MAHARASHTRA, THROUGH D I G PRISONS, AURANGABAD
October 13, 2017
DINESH SAHEBRAO KADAM Vs. STATE OF MAHARASHTRA
July 4, 2017
DINESH SHIRISH SAIGUNDE Vs. STATE OF MAHARASHTRA
December 4, 2017
DINESHCHAND AGRAWAL Vs. UNION OF INDIA
August 7, 2017
DIPAK S/O RAMAJI KURWADE AND ANOTHER Vs. STATE OF MAHARASHTRA
August 31, 2017
DIPAK S/O. GUNDAPPA TUNDALWAR Vs. AKOLA JANTA COMMERCIAL CO-OP. BANK LTD. AND ANOTHER
April 12, 2017
DIRECTOR OF INCOME TAX (EXEMPTION) Vs. THE NORTH INDIAN ASSOCIATION
February 14, 2017
DIRECTOR OF INCOME TAX (EXEMPTIONS) Vs. SHREE NASHIK PANCHVATI PANJRAPOLE
March 20, 2017
DIRECTOR OF INCOME TAX (IT)- II MUMBAI Vs. NOMURA INDIA INVESTMENT FUND MOTHER FUND, MUMBAI
June 15, 2017
DISTILLERS ASSOCIATION OF MAHARASHTRA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
July 25, 2017
DIVISIONAL CONTROLLER Vs. PARVATIBAI WD/O BUDDULAL PRAJAPATI
July 20, 2017
DIVISIONAL CONTROLLER, M.S.R.T.C. Vs. SAVITA
June 21, 2017
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION AT CHANDRAPUR Vs. SUBHCHANDRA S/O PREMNARAYAN PATHAK
June 20, 2017
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, MSRTC, DIVISION - AHMEDNAGAR Vs. KIRAN LAXMAN CHABUKSWAR
December 19, 2017
DIVISIONAL CONTROLLER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, NAGPUR DIVISION, NAGPUR Vs. ZAMEER AHMED ABDUL RASHID
May 15, 2017
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANITA WD/O MANIKRAO PARATE
June 27, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED, BALESHWAR Vs. SINDHUBAI W/O MANIKRAO NIDHAN
June 19, 2017
DIVYA BUILDERS A REGISTERED PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT GANESH CHAMBERS Vs. SUHASINI MANKIRAO POPATKAR
September 15, 2017
DIVYA INTERNATIONAL Vs. MUKUND PRATAPRAI MEHTA
April 3, 2017
DIVYESH CONSTRUCTION PVT. LTD. Vs. VIRSEN B. SOLANKI
December 8, 2017
DIWAKAR S/O MORESHWAR RAJE Vs. STATE OF MAHARASHTRA
July 20, 2017
DIWAKAR S/O SADASHIV WAKADE Vs. THE SCHEDULED TRIBE CASTE
November 3, 2017
DNYANDEO S/O ATMARAM ASWAR Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER HIWARKHED, TQ TELHARA DIST AKOLA
September 4, 2017
DNYANDEO VITHAL SALKE Vs. DAGDU KADAR INAMDAR
February 13, 2017
DNYANESHWAR BALIRAM THAKARE Vs. STATE OF MAHARASHTRA AND OTHERS
April 25, 2017
DNYANESHWAR S/O GOVINDRAO DAFALE AND ANR. Vs. ORIENTAL INSURANCE COMPANY LTD. , YAVATMAL AND ANR.
June 8, 2017
DNYANESHWAR S/O UTTAMRAO GHAGARE Vs. CHIEF EXECUTIVE OFFICER,ZILLA PARISHAD,BULDHANA AND ANOTHER
March 14, 2017
DNYANESHWAR SHESHRAO PATANGE Vs. SWATI DNYANESHWAR PATANGE
September 14, 2017
DNYANESHWER MADHAV MALVE Vs. DIVISIONAL COMMISSIONER
August 1, 2017
DNYANOBA BABURAO PANDHARE & ANR. Vs. THE STATE OF MAHARASHTRA
January 5, 2017
DNYANOBA VISHNU SAWANT, AND 13 ORS Vs. M/S. SITARAM MILLS LTD. AND ANR
January 24, 2017
DOMINGOS FELICIO DIAS Vs. AMIT NARAYAN PAI
October 30, 2017
DOMINGOS LIMA Vs. WALTER JOSEPH ALBANO F.G. LOBO
September 1, 2017
DR BHARATSINGH S/O DATTUSINGH Vs. THE STATE OF MAHARASHTRA AND ANR
November 13, 2017
DR LAXMAN SON OF VITTHALRAO DESHMUKH Vs. THE COLLECTOR, YAVATMAL
November 13, 2017
DR PRADEEP S/O SADASHIV WANKHEDE Vs. STATE OF MAHARASHTRAA AND ANOTHER
July 6, 2017
DR VIJAYKUMAR S/O GULABRAO KHARAT Vs. THE STATE OF MAHARASHTRA AND ANR
November 8, 2017
DR. (MRS.) SADHANA SHASHIKANT WAIKAR Vs. STATE OF MAH. THR. ITS SECTY.
July 1, 2017
DR. ARUN KUMAR BARTHAKUR & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
June 5, 2017
DR. ASHOK RAJMAL MEHTA Vs. M/S. SHREE TIRTHANKAR CO.
October 5, 2017
DR. AUGUSTINE FRANCIS PINTO Vs. STATE OF MAHARASHTRA
September 14, 2017
DR. BABASAHEB AMBEDKAR MEMORIAL SOCIETY Vs. THE PRESIDING OFFICER, UNIVERSITY AND COLLEGE TRIBUNAL
September 22, 2017
DR. DHIRAJ S/O. RAMSHANKARJI Vs. STATE OF MAHARASHTRA
November 9, 2017
DR. DILIP AMONKAR Vs. STATE OF GOA
August 22, 2017
DR. GORAKSHA V. PARGAONKAR Vs. THE STATE OF MAHARASHTRA
November 6, 2017
DR. HARISH SHETTY & ANR. Vs. REGIONAL DIRECTOR NATIONAL INSTITUTE OF OPEN SCHOOLING & ORS.
June 19, 2017
DR. HEMALATHA MUTHULINGOM Vs. THE UNIVERSITY OF MUMBAI
December 19, 2017
DR. JERRY AVINASH BANAIT Vs. STATE OF MAHARASHTRA
October 12, 2017
DR. KEVAL S/O RAMESHRAO DHONE Vs. KASTURBA HEALTH SOCIETYS
April 25, 2017
DR. LAXMAN BHIMRAO SARKATE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY
July 7, 2017
DR. MAHESH VIJAY BEDEKAR Vs. THE STATE OF MAHARASHTRA AND OTHERS
August 29, 2017
DR. MISS MINAL SHELKE @ DR. MINAL W/O ANAND PATIL Vs. THE MEDICAL OFFICER & APPROPRIATE AUTHORITY, NANDED WAGHALA MUNICIPAL CORPORATION, OPPOSITE NANA NANI PARK SHIVAJINAGAR, NANDED DIST. NANDED
February 24, 2017
DR. MOHD. ASIF NABI SHEIKH Vs. MAHILA KAL MAHAVIDYALAYA
November 9, 2017
DR. MOTIRAM DEORAM PATIL Vs. GULABRAO JAGANNATH PATIL
November 17, 2017
DR. RAJENDRA S/O KALIDAS KAPGATE Vs. THE STATE OF MAHARASHTRA
January 4, 2017
DR. RAJENDRA SADANAND BURMA & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
June 19, 2017
DR. SATISH BALKRISHNA BHISE Vs. STATE OF MAHARASHTRA
May 5, 2017
DR. SHIVANAND S/O. SHIVRAJ BIRADAR Vs. THE STATE OF MAHARASHTRA & ANR.
March 2, 2017
DR. UDAY S/O RAJESHWAR CHAUDHARI Vs. STATE OF MAHARASHTRA, THROUGH
June 8, 2017
DR. VIKAS MOTEWAR Vs. STATE OF MAHARASHTRA AND OTHERS
March 15, 2017
DR. VISHNU S/O RAMKISAN BACHATE Vs. VINOD S/O DATTATRAYA KATKAR
November 10, 2017
DR.DAYARAM S/O. BHAGWANJI NARNAWRE Vs. STATE OF MAHARASHTRA
June 14, 2017
DR.DILIP PUNDALIK PATIL Vs. STATE OF MAHARASHTRA
December 20, 2017
DR.JOSE FLORIANO CRISTOVAM PINTO & ANR. Vs. DR. MICHELLE N.PINTO SOUZA & ANR.
February 17, 2017
DR.JOSE FLORIANO CRISTOVAM PINTO AND ANOTHER Vs. DR.MICHELLE N. PINTO SOUZA
January 20, 2017
DR.M.M.SWAMI Vs. STATE OF MAHARASHTRA
July 11, 2017
DR.PREETI BHATT Vs. CENTRAL BANK OF INDIA
July 20, 2017
DR.RAMESH CHUNILAL HANSOTI AND ANOTHER Vs. HANSOTI CO-OPERATIVE HOUSING SOCIETY LTD.
February 10, 2017
DR.RAMPRASAD MADHAVLAL PORWAL Vs. ALKA KHAIRE AND OTHERS
April 25, 2017
DR.RAVINDRA S/O. SHAMRAO DARUNTE Vs. THE STATE OF MAHARASHTRA & ORS.
March 10, 2017
DR.SHAMKANT S/O NARAYAN Vs. STATE OF MAHARASHTRA
July 18, 2017
DREAM LOGISTICS INDIA PVT. LTD. & ORS. Vs. STATE OF GOA & ANR.
July 27, 2017
DRUPADIBAI WD/O JUGALKISHORE BAJAJ Vs. RAJESHKUMAR S/O HIRALAL BAJAJ
October 5, 2017
DUDESHWAR S/O RAMDAS MADAVI Vs. STATE OF MAHARASHTRA
February 6, 2017
DURRANI ABDULLAH KHAN A.LATIFKHAN Vs. STATE OF MAHARSHTRAB & ORS.
May 5, 2017
DWARKADAS MANTRI NAGRI SAHAKARI BANK LTD Vs. HARIDAS S/O VITHALRAO KARDE
November 29, 2017
DWARKADAS SHRIBHAGWAN JAIPURIYA Vs. SOU.GAURI MANOJ SHINGHANIYA
November 8, 2017
DWD PHARMACEUTICALS LTD Vs. STATE OF MAHARASHTRA
October 13, 2017
DYNADEO HONAJI NARKHEDE (DEAD) THROUGH HIS LEGAL HEIRS Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, BULDANA AND OTHERS
May 22, 2017
EARNEST BUSINESS SERVICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX, (BOMBAY)(DB)
March 10, 2017
EARNEST BUSINESS SERVICES PVT. LTD. Vs. THE COMMISSIONER OF INCOME TAX,
October 13, 2017
EDAKUDA PANANKANDIYIL NARAYANA KURUP Vs. E P VINOD KURUP OF MUMBAI
October 10, 2017
EDDIE F ZOUZA TAVARES Vs. SARASWAT CO-OPERATIVE BANK LTD
August 8, 2017
EKNATH GAUDE Vs. STAT[E OF GOA AND OTHERS
August 2, 2017
EKNATH RAMDAS MOTGHARE Vs. STATE OF MAHARASHTRA
December 5, 2017
EKNATH S/O BALAJI DHOK Vs. THE SCHEDULED TRIBE CASTE
November 10, 2017
EKNATH S/O. RANGNATH KANDAM & ORS. Vs. THE STATE OF MAHARASHTRA
March 8, 2017
ELLORA PAPER MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, AYAKAR BHAVAN, M.K. ROAD, MUMBAI 400 020.
June 9, 2017
EMERGEDATA SERVICES PVT. LIMITED Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR
August 21, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. LOKMAT NEWSPAPER PVT. LTD.
January 5, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDARBHA COOPERATIVE MARKETING SOCIETY LIMITED
August 2, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. NEELAM HOTEL AND FOOD PRODUCTS
July 31, 2017
EMPLOYEES STATE INSURANCE CORPORATION, PANCH DEEP BHAWAN, GANESHPETH, NAGPUR Vs. CENTRAL INDIA INSTITUTE OF MEDICAL SCIENCES
August 24, 2017
EMPLOYEES STATE INSURANCE CORPORATION, SUB REGIONAL OFFICE Vs. THE EMPRESS MILLS, A UNIT OF MAHARASHTRA STATE TEXTILE CORPORATION LIMITED
November 28, 2017
EMPLOYEES STATE INSURANCE CORPORATION,SUB-REGIONAL OFFICE,NAGPUR Vs. ANAND BHANDAR,NAGPUR
January 23, 2017
ENDURANCE TECHNOLOGIES LIMITED Vs. UNION OF INDIA
October 31, 2017
ENGINEERS AND PACKERS Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE
April 24, 2017
ESSEN REALTORS Vs. STATE OF MAHARASHTRA
November 7, 2017
ESTATE INVESTMENTS COMPANY Vs. MADHU HARSHAD DOSHI
January 16, 2017
ESTATE INVESTMENTS COMPANY Vs. NEW HAVEN PVT.LTD. & ORS.
January 16, 2017
EURO SCHOOL EDUCATION TRUST Vs. DIVISIONAL FEE REGULATORY COMMITTEE, PUNE
July 18, 2017
EVEREST FINCAP PVT. LTD. Vs. KRISHNA REALTORS
August 28, 2017
EVERGREEN SEAMLESS PIPES AND TUBES PVT. LTD. Vs. UNION OF INDIA, THROUGH THE SECRETARY, MINISTRY OF FINANCE, DEPT. OF REVENUE, AND OTHERS
December 19, 2017
EXECUTIVE DIRECTOR Vs. M/S. Y.R. REDDY ENGINEERS
April 17, 2017
EXECUTIVE ENGINEER Vs. DINESH AND ANOTHER
November 23, 2017
EXECUTIVE ENGINEER, JALNA MINOR IRRIGATION DIVISION, JALNA, DISTRICT JALNA UNDER GMIDC, AURANGABAD Vs. STATE OF MAHARASHTRA THROUGH PRINCIPAL SECRETARY, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, MUMBAI
December 18, 2017
EXECUTIVE ENGINEER, LOWER WARDHA CANAL DIVISION, WARDHA Vs. VIJAY S/O MANIKRAO JACHAK & ORS
July 3, 2017
EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY, DISTRIBUTION COMPANY LTD , BEED AND ANOTHER Vs. KISAN MARUTI AJBE
December 21, 2017
EXECUTIVE ENGINEER, MEDIUM PROJECT, LAXMI BHAVAN SQUARE, DHARAMPETH, NAGPUR Vs. RUPRAO S/O KASHIRAM MOHRIYA
October 5, 2017
EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION, OSMANABAD THROUGH GODAVARI MARATHWADA IRRIGATION DEVELOPMENT CORPORATION, AURANGABAD Vs. DYANOBA BABA HAKE
December 12, 2017
EXECUTIVE ENGINEER, PWD, W D I (BLDG ), PATTO, PANAJI, GOA Vs. RONDOLFO TOLENTINO XAVIER C VEIGAS
July 6, 2017
EXECUTIVE ENGINEER, VIDARBHA IRRIGATION CORPORATION YAVATMAL Vs. DAYALAL NAVALMAL BHANSALI
July 4, 2017
EXECUTIVE ENGINEER, WORK DIVISION VII Vs. JOAQUIM DCOSTA
August 10, 2017
EXECUTIVE ENGINEER, WORKS DIVISION VII, PWD, PATTO, PANAJI, GOA Vs. SAVIO DE SA
July 13, 2017
EXPORT CREDIT GUARANTEE CORPN OF INDIA LTD Vs. ANNAMMA PHILIP, TRUSTEE OF IDICHANDY FAMILY TRUST, A PRIVATE FAMILY TRUST & ORS
September 19, 2017
EXPORT-IMPORT BANK OF INDIA Vs. GOL OFFSHORE LTD.
May 5, 2017
FABRICA DE GAS CARBONICO PVT LTD , THROUGH ITS AUTHORIZED REPRESENTATIVE, DIPALI S DHARWARDKAR Vs. ASST PROVIDENT FUND COMMISSIONER, BHAVISHYA NIDHI BHAVAN
May 15, 2017
FAKIRA S/O. MAGDU KANNAKE Vs. STATE OF MAHARASHTRA
June 2, 2017
FAKRUDDIN AHMAD LOHAR Vs. THE STATE OF MAHARASHTRA
July 20, 2017
FARID MOHAMMED SHAIKH @ FIROZ YUSUF SHAIKH Vs. THE STATE OF MAHARASHTRA
March 3, 2017
FARUK SHAH ANWAR SHAH Vs. STATE OF MAHARASHTRA
February 7, 2017
FATIMA C. FERNANDES. Vs. STATE OF MAHARASHTRA
September 18, 2017
FATIMA FERNANDES Vs. STATE OF GOA THROUGH CHIEF SECRETARY OF HOME DEPT ALTO, PORVORIM, BARDEZ- GOA
April 25, 2017
FATIMABEGUM D/O MIRZA HAMID BAIG Vs. STATE OF MAHARASHTRA
July 19, 2017
FEDERATION OF THE LABOUR LAW PRACTITIONERS ASSOCIATIONS MAHARASHTRA AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
June 13, 2017
FIROJA @ PUJA MAIHJUR SHAIKH Vs. STATE OF MAHARASHTRA
August 8, 2017
FLENSON REGO Vs. STATE OF GOA
September 21, 2017
FOMENTO RESORTS AND HOTELS LIMITED Vs. NOVEX COMMUNICATION PRIVATE LIMITED
July 26, 2017
FOOD CORPORATION OF INDIA WORKERS UNION Vs. FOOD CORPORATION OF INDIA
June 7, 2017
FORBES GOKAK LTD Vs. NAFISA G SHEIKH
December 21, 2017
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED, THROUGH ITS MANAGING DIRECTOR, J N SAXENA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX, SPECIAL RANGE I, NAGPUR
August 3, 2017
FOUNDATION BRAKE KAMGAR SANGHATNA Vs. M/S. FOUNDATION BRAKE MANUFACTURING PRIVATE LIMITED
January 12, 2017
FRANCIES D SOUZA Vs. STATE OF GOA THROUGH POLICE INSPECTOR, CALANGUTE POLICE, CALANGUTE, GOA
September 26, 2017
FRANCISCO COUTINHO Vs. GOA SHIPYARD LIMITED
August 22, 2017
FRANCISO NORONHA Vs. JACINTO C. BARRETO MIRANDA
February 24, 2017
FRANCO-INDIAN PHARMACEUTICALS Vs. LUPIN LTD
February 10, 2017
FREUDENBERG GALA HOUSEHOLD PRODUCT PVT. LTD., MUMBAI Vs. GEBI PRODUCTS
August 1, 2017
FULSING S/O BHAULAL BAHURE Vs. STATE OF MAHARASHTRA
June 7, 2017
FULSINGH NAIK KRIDA MANDIR Vs. THE STATE OF MAHARASHTRA
September 8, 2017
G.R. INFRASTRUCTURE PVT. LTD. MUMBAI AND ANR. Vs. ONGC LTD., NHAVA, RAIGAD AND ANR.
August 18, 2017
GAFFAR KHAN Vs. STATE OF MAHARASHTRA
July 11, 2017
GAHINATH DAGADU BUGE Vs. STATE OF MAHARASHTRA & ORS.
March 8, 2017
GAHININATH JAGANNATH SHIRSATH Vs. STATE OF MAHARASHTRA
January 18, 2017
GAJANAN Vs. STATE OF MAHARASHTRA
June 21, 2017
GAJANAN MAHADEORAO KURHADE Vs. STATE OF MAHARASHTRA AND OTHERS
May 22, 2017
GAJANAN NARAYAN JADHAO Vs. SHIVAJI EDUCATION SOCIETY & ORS.
September 11, 2017
GAJANAN S/O APPARAO RAUT AND OTHERS Vs. IFTEKHAR AHEMAD KHAN JABBAR YARKHA AND OTHERS
September 8, 2017
GAJANAN S/O. LOBHAJI DAHALE Vs. THE STATE OF MAHARASHTRA
August 10, 2017
GAJANAN S/O. TULSHIRAM DEOLE Vs. STATE OF MAHARASHTRA
April 25, 2017
GAJANAN SAHAKARI SAKHAR KARKHANA LTD Vs. YASHSREE ENGINEERING WORKS
February 9, 2017
GAJANAN TUKARAM INGLE Vs. THE COMMITTEE OF SCRUTINY AND CASTE
July 21, 2017
GAJENDRA BABU GORAD Vs. STATE OF MAHARASHTRA
July 17, 2017
GAJENDRA S/O NAMDEO MOHITE Vs. ASMITA W/O GAJENDRA MOHITE
September 8, 2017
GAJENDRA S/O. SHIVPRASAD KEDIA Vs. THE STATE OF MAHARASHTRA & ANR.
June 13, 2017
GAJENDRASINGH S/O SUNDARSINGH SHAHU Vs. THE STATE OF MAHARASHTRA
November 1, 2017
GAMMON INDIA LIMITED Vs. DEBT RECOVERY APPELLATE TRIBUNAL
September 15, 2017
GANDHI SALES Vs. PRAKASH M. KHANDELWAL
September 26, 2017
GANDHI SALES (A PARTNERSHIP FIRM NOW DISSOLVED) Vs. PANKAJ S/O RASIKLAL GANDHI
September 26, 2017
GANESH Vs. STATE OF MAHARASHTRA
September 11, 2017
GANESH BENZOPLAST LIMITED Vs. MORMUGAO PORT TRUST
July 19, 2017
GANESH RAMESH KAMBLE Vs. THE STATE OF MAHARASHTRA
June 12, 2017
GANESH S/O NARAYAN BADWAIK Vs. LOKCHAND SHRIRAM BONDRE
November 16, 2017
GANESH S/O SOMAJI PITHALE Vs. STATE OF MAHARASHTRA
December 21, 2017
GANESH S/O VITTHALDAS CHANDAK Vs. STATE OF MAHARASHTRA & ORS.
August 8, 2017
GANESH S/O. NARAYAN BADWAIK Vs. LOKCHAND SHRIRAM BONDRE
November 15, 2017
GANESH S/O. PADMAKAR HARDE Vs. STATE OF MAHARASHTRA
January 30, 2017
GANESH SITARAM GAWARI Vs. STATE OF MAHARASHTRA
January 10, 2017
GANESH UTTAM KAMBLE Vs. STATE OF MAHARASHTRA
October 10, 2017
GANESH VISHAL INFRA ENGINEERING PVT LTD Vs. MORMUGAO PORT TRUST
July 19, 2017
GANGADHAR S/O.NILKANTHRAO INGLE Vs. THE STATE OF MAHARASHTRA
December 14, 2017
GANGADHAR TANAJI BHONG & ORS. Vs. STATE OF MAHARASHTRA
August 4, 2017
GANGUBAI DIGAMBAR KOTMAD AND ANOTHER Vs. NAGNATH MAHAJAN KOTMAD AND OTHERS
December 11, 2017
GANGUBAI MARUTI JADHAV(SINCE DECEASED) THROUGH HER LEGAL HEIRS AND L.RS. Vs. DATTATRAYA TUKARAM PHARANE(SINCE DECEASED) THROUGH HIS LEGAL HEIRS AND L.RS.
March 22, 2017
GANPAT S/O PUNJAJI CHOUKE Vs. PROVIDENT FUND COMMISSIONERLAWSUITDOWNLOAD
February 13, 2017
GANPATRAO CHHOTUJI GABHANE AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
June 14, 2017
GANPATRAO MADHAVRAO MUNGDE & ORS. Vs. THE STATE OF MAHARASHTRA
June 14, 2017
GANPATRAO S/O SAMBHAJIRAO PAWAR Vs. STATE OF MAHARASHTRA
December 21, 2017
GARWARE GOA NETS LTD Vs. ASST PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION, BHAVISHYA NIDHI BHAVAN, PATTO, PANAJI
September 26, 2017
GAURANG ENGINEERING Vs. THE STATE OF MAHARASHTRA
August 3, 2017
GAURAV AGARWAL Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
March 30, 2017
GAURAV SANJEEV WATTAL Vs. PALLAVI GAURAV WATTAL
December 4, 2017
GAUTAM N PEDNEKAR Vs. STATE OF GOA, THROUGH POLICE INSPECTOR, MAPUSA POLICE STATION, MAPUSA, GOA
July 3, 2017
GAUTAM S/O JAIRAM GAVAI Vs. SAU. RAGINI ALLEGED W/O GAUTAM
January 20, 2017
GAUTAM SAMBHAJI NARNAWARE Vs. ARCHANA SUNIL NARNAWARE AND ANOTHER
October 11, 2017
GEETA KUMARCHAND SHAH Vs. DAMODAR HIRACHAND SHAH
March 21, 2017
GENBA LAXMAN PAWAGI Vs. STATE OF MAHARASHTRA & ORS
March 6, 2017
GENBA LAXMAN PAWAGI & ORS. Vs. STATE OF MAHARASTRA & ORS.
March 2, 2017
GIRDHAR ANANDRAO THAORI Vs. DR. B.R. AMBEDKAR SHIKSHAN SANSTHA HINGANGHAT & ORS.
September 12, 2017
GIRDHARILAL DINDAYAL AGARWAL & ANR. Vs. M/S. SARVODAYA BUILDERS PVT. LTD. & ORS.
February 22, 2017
GIRIJASHANKAR Vs. STATE OF MAHARASHTRA
July 7, 2017
GIRIJASHANKAR S/O. BALADIN JAISWAL Vs. THE STATE OF MAHARASHTRA
July 27, 2017
GIRISH DHARMCHAND CHORDIYA (JAIN) Vs. NEETA SACHIN CHANDAK
December 6, 2017
GIRISH UPENDRA KARHADE Vs. STATE OF MAHARASHTRA
January 18, 2017
GITESH S/O BATTERSINGH KOWACHI AND ORS. Vs. STATE OF MAHARASHTRA
August 21, 2017
GIVAN D KHANDEPARKAR Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, SECRETARIAT, PORVORIM, BARDEZ, GOA
June 8, 2017
GIZALA MAGDUM KHAZI, ALIAS GIZALA BEGUM ALIAS GIZALA MADGUM KHAZEE, ALIAS GIZALA KHAZI, DAUGHTER OF MADGAUM KHAZEE ALIAS MAGDOOM KHAZEE Vs. BELARMINO T E REBELLO, SON OF LATE EDUARDO REBELLO
April 19, 2017
GJNN S/O PNDURNG SHENDE Vs. THE HED-MSTER GOVT. SHRM SCHOOL
November 8, 2017
GOA FOUNDATION & ORS. Vs. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE & ORS.
October 11, 2017
GOA POSTAL EMPLOYEES CO-OPERATIVE SOCIETY LTD. Vs. NIRUPA C. UDAIKAR
October 13, 2017
GOA PUBLIC SERVICE COMMISSION Vs. GOA STATE INFORMATION COMMISSIONER
May 15, 2017
GOA STATE INFRASTUCTURE DEVLOPMENT CORPORATION LIMITED Vs. MEENA ANANT LAD (MISS.) & ANR.
April 27, 2017
GOA UNIVERSITY Vs. HAROON EBRAHIM
April 27, 2017
GODREJ & BOYCE MANUFACTURING CO. LTD. Vs. UNION OF INDIA
January 23, 2017
GODREJ INDUSTRIES LTD. Vs. PRAKASH T. KADAM & ORS.
November 23, 2017
GOKUL Vs. STATE OF MAHARASHTRA
May 5, 2017
GOKUL SAHABRAO SABALE Vs. THE COMMISSIONER OF POLLICE,PUNE & ORS.
March 29, 2017
GOLECHHA HOUSING AND INFRASTRUCTURE PVT LTD Vs. SANJAY S/O MOHAN RAO
August 8, 2017
GOODRICK C.D.DIAS Vs. M.N.CHOUHAN
November 6, 2017
GOPAL DAULATRAO GOGAL Vs. THE STATE OF MAH. THR. P.S.O.
November 20, 2017
GOPAL KESHAV PATHAK Vs. GUNWANT SHANKAR CHAUDHARY
July 6, 2017
GOPAL S/O. RAMDAS SHETYE Vs. THE STATE OF MAHARASHTRA
May 5, 2017
GOPAL SINGH Vs. UNION OF INDIA & ORS
December 22, 2017
GOPAL VISHNU GAWDO Vs. MANIKRAU AMRUTRAO PRABHU DESSAI
February 10, 2017
GOROBA S/O PANDURANG GADEKAR Vs. STATE OF MAHARASHTRA
August 3, 2017
GOSAI S/O POCHU ATRAM AND ANOTHER Vs. ADDITIONAL COMMISSIONER
December 13, 2017
GOVIND BABONI GAONKAR AND HIS WIFE Vs. SANVOLO FONDU GAONKAR
March 3, 2017
GOVIND DIGAMBAR BAGDE Vs. THE STATE OF MAHARASHTRA
February 2, 2017
GOVIND S/O BALIRAM MUGLE Vs. GOVIND S/O NARSINGRAO KUNALE
December 5, 2017
GOVIND S/O BALIRAM MUGLE Vs. GOVIND S/O NARSINGRAO KUNALE
December 15, 2017
GOVIND S/O MANEJI VAIDYA Vs. STATE OF MAHARASHTRA
December 12, 2017
GOVIND S/O MAROTI SAPKAL Vs. THE STATE OF MAHARASHTRA
July 20, 2017
GOVIND S/O PARASRAM ANGWANI Vs. SHRI. JAGDISH S/O KHUSHAL
November 17, 2017
GOVIND S/O. VITTHAL TELEGAVE Vs. THE STATE OF MAHARASHTRA & ORS.
March 2, 2017
GOVIND SHIVRAM CHIKHALE Vs. THE STATE OF MAHARASHTRA & ORS.
May 30, 2017
GRAM PANCHAYAT KARLAYA, CHINCHGAVAN AND ANR. Vs. SHAIKH AMIR KHAJAMIYA
February 13, 2017
GRAMIN SHIKSHAN PRASARAK MANDAL, WALANDI AND ANR. Vs. RAJKUMAR CHANDBAS DIVE AND ANR.
February 13, 2017
GREENFIELD PLANTATIONS PRIVATE Vs. DEORAJ S/O. JETHABHAI GOSAR
November 10, 2017
GUAJI YESHWANT GAWDE Vs. MANUEL SALVADOR D SOUZA
April 24, 2017
GULABRAO NARAYANRAO CHANDURKAR Vs. STATE OF MAHARASHTRA
June 12, 2017
GULABRAO S/O SHRAVANJI BHAMODE Vs. STATE OF MAHARASHTRA
June 6, 2017
GULAM ALAMGIR GULAM MOHAMMAD Vs. THE STATE OF MAHARASHTRA
December 4, 2017
GULF AIR EMPLOYEES ASSOCIATION THROUGH GENERAL SECRETARY Vs. GULF AIR COMPANY THROUGH MANAGER INDIA MAKER CHAMBER 6
December 11, 2017
GULMOHAR AREA SOCIETIES WELFARE GROUP Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 19, 2017
GUNAI SHIKSHAN PRASARAK MANDAL KAWALKHED Vs. THE STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY TO THE GOVERNMENT OF MAHARASHTRA IN HIGHER & TECHNICAL EDUCATION DEPARTMENT
June 23, 2017
GUNDYA S/O YELLAPPA AROTE AND OTHERS Vs. STATE OF MAHARASHTRA
September 20, 2017
GUNWANT @ DHUDAKU TRYMBAK PATIL Vs. THE STATE OF MAHARASHTRA
August 3, 2017
GURBIN SHIVDEV SINGH & ORS. Vs. NARESH NATHULAL PAL & ORS.
March 8, 2017
GURUDAS SANVALO NAIK Vs. SAANVI GURUDAS NAIK
July 4, 2017
GURUNATH LAXMAN GAWLI AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
March 24, 2017
GYANBA S/O. TRIMBAKRAO SHIRALE Vs. THE STATE OF MAHARSHTRA & ORS.
March 29, 2017
GYANPRAKASH KAMLASHANKAR SHUKLA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND 3 ORS.
November 16, 2017
H. FILLUNGER & COMPANY PVT. LTD. Vs. AJIT ARVIND MARATHE
August 1, 2017
HAJERA PARVIN NOOR AHMED Vs. STATE OF MAHARASHTRA AND OTHERS
November 2, 2017
HALDYN GLASS WORKS PVT. LTD. BOMBAY Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. BOMBAY AND OTHERS
February 6, 2017
HALIMABI W/O AKBAR PATHAN Vs. SHAIKH RAFIQ S/O SHAIK MAJED
December 12, 2017
HAMUMANT SHANKAR DALVI Vs. THE STATE OF MAHARASHTRA
November 2, 2017
HANIF MUSA KAZI Vs. STATE OF MAHARASHTRA
July 13, 2017
HANMANTU SON OF MALLA ATRAM Vs. STATE OF MAHARASHTRA
November 2, 2017
HANUMANT BHIVA CHAVAN Vs. STATE OF MAHARASHTRA
March 30, 2017
HANUMANT SAHEBRAO PAWAR Vs. DEVIDAS KERBAN BIRADAR
February 14, 2017
HANUMANTHAPPA Vs. NATIONAL INSU. CO. LTD.,
July 21, 2017
HAREKRISHNA KALAJI TELI Vs. STATE OF MAHARASHTRA
November 22, 2017
HARESH ADVANI Vs. SURAJ JAGTIANI
September 21, 2017
HARESH ADVANI ADULT Vs. SURAJ JAGTIANI
September 22, 2017
HARESH NAGINDAS VORA Vs. UNION OF INDIA
June 19, 2017
HARIBHAU @ HARISHCHANDRA JAGOJI Vs. ANITA WD/O SAWANT CHOURIWAR
September 14, 2017
HARIBHAU S/O BABAJI @ BABASAHEB JAWALE Vs. STATE OF MAHARASHTRA
March 31, 2017
HARIDAS S/O BHAGWAN JAMUNAH Vs. STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU, AKOLA
December 14, 2017
HARIDAS VIKRAMJI MESHRAM Vs. STATE OF MAHARASHTRA
November 29, 2017
HARIOM VIJAY PANDEY Vs. SUPERINTENDENT, NASHIK ROAD CENTRAL PRISON, NASHIK
October 13, 2017
HARIPRASAD AMRUTA MANDALE Vs. STATE OF MAHARASHTRA AND ANOTHER
November 6, 2017
HARIPRASAD S/O BRIJLAL BAJPAI Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL
July 28, 2017
HARISCHANDRA S/O VISHWANATH CHAVAN Vs. STATE OF MAHARASHTRA
March 24, 2017
HARISH KHAN ALIAS HITENDRA CHIMNALAL PANCHAL Vs. STATE OF MAHARASHTRA
March 15, 2017
HARISH VASU SHETTY Vs. THE STATE OF MAHARASHTRA
November 13, 2017
HARISHCHANDRA PRABHAKAR BORKAR Vs. THE STATE OF MAHARASHTRA
August 23, 2017
HARISONS STEEL PVT. LTD. Vs. UNION OF INDIA
April 17, 2017
HARNABAI W/O SURYABHAN SATHE Vs. COMMISSIONER, MUNICIPAL CORPORATION AURANGABAD
February 1, 2017
HARNEET KAUR, SOLE PROPRIETOR OF GURU DEV CEMENT INDUSTRIES Vs. PARAMOUND BUILDWELL CONSTRUCTIONS PVT LTD
November 21, 2017
HARSHAD NARAYAN THAKAR Vs. STATE OF MAHARASHTRA
November 23, 2017
HARVINDARPAL @ DEELIP GURUMITSINGH Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI 32
October 30, 2017
HASANALI HASAMBHOY JETHA AND ORS Vs. MRS. RAZI YUSUF NOORANI AND ORS
May 5, 2017
HDFC BANK LTD. Vs. ASHAPURA MINECHEM LTD.
January 18, 2017
HEMANT Vs. STATE OF MAHARASHTRA
September 5, 2017
HERDILLIA CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX
September 29, 2017
HIGHSTREET CRUISES AND ENTERTAINMENT PRIVATE LIMITED Vs. NOVEX COMMUNICATION PRIVATE LIMITED
August 22, 2017
HINDUSTAN ORGANIC CHEMICALS LTD. Vs. ICI INDIA LTD.
January 27, 2017
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. SADIQ ALI ABDULLA MERCHANT AND ORS.
October 10, 2017
HINDUSTAN PETROLEUM CORPORATION LTD , THROUGH ITS REGIONAL MANAGER Vs. TAJ PETROLEUM
November 8, 2017
HINDUSTAN UNILEVER LIMITED Vs. GUJARAT CO-OPERATIVE MILK MARKETING FEDERATION LTD.
June 16, 2017
HIRALAL RAMA JADHAV Vs. ADDITIONAL CHIEF SECRETARY, HOME DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA, MUMBAI
December 22, 2017
HIRALAL SHALIKRAM SHENDER Vs. STATE OF MAHARASHTRA
September 20, 2017
HIRO KEWALRAMANI Vs. STATE OF GOA & ORS
December 5, 2017
HITENDRA PURUSHOTTAM KADU Vs. SAFAL DEVELOPERS, THROUGH ITS PARTNER PRAKASH SANTOSH MOHOD
June 22, 2017
HOTEL ASHOK RESTAURANT AND WINE BAR Vs. STATE OF MAH.THR.SECR.MUMBAI
July 4, 2017
HOUSLAL LAKHANLAL MACCHRIKE Vs. THE STATE OF MAHARASHTRA
September 22, 2017
HRIM FINANCE AND SECURITIES PVT. LTD. 3B Vs. GLOBE CAPITAL MARKET LTD. 609
January 25, 2017
HRISHI @ SARJERAO BABAN TAKELE Vs. THE DISTRICT MAGISTRATE
June 14, 2017
HUKUMCHAND S/O RUPCHAND BARETIYE Vs. THE STATE OF MAHARASHTRA
February 3, 2017
HUNAR JASMIT SINGH GUJRAL Vs. NARSEE MONJEE COLLEGE OF COMMERCE & ECONOMICS
July 6, 2017
HUSANA BANU SHAIKH A. RASHID Vs. STATE OF GOA & ORS.
August 3, 2017
HUSSAINALI SHARIF PUNJWANI AND OTHERS Vs. THE BOARD OF TRUSTEES OF PORT OF BOMBAY AND OTHERS
June 13, 2017
HYDERABAD (SIND) NATIONAL COLLEGIATE BOARD, MUMBAI AND ANR. Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE) AND ORS.
February 14, 2017
I.A. SAIYED Vs. STATE OF MAHARASHTRA AND ANR.
August 11, 2017
IBRAHIM ADAMALI PATEL Vs. UNION OF INDIA
July 27, 2017
IBRAHIM MOHAMMAD ISMAIL ZHAGDE Vs. STATE OF MAHARASHTRA
March 8, 2017
IDBI BANK LIMITED Vs. M/S RUCHI SOYA INDUSTRIES LTD.
February 14, 2017
IDBI BANK LTD. Vs. ADITYA LOGISTICS (I) PVT. LTD. AND OTHERS
July 1, 2017
IDFC BANK LIMITED Vs. M/S.RUCHI SOYA INDUSTRIES LIMITED
February 14, 2017
IDRIAN BRYAN LOBO Vs. CREESIE S VAZ OF BOMBAY, INDIAN CHRISTIAN
October 10, 2017
IINDRAJEET @ INDRYA PACHORAM BALOTIYA Vs. STATE OF MAHARASHTRA
August 22, 2017
IMRAN S/O AMANULLA PATHAN Vs. SAYYED MULAYAM YUNUS
December 19, 2017
IMTIYAJBI W/O. AKBAR SHAH Vs. THE STATE OF MAHARASHTRA
April 25, 2017
IN HOUSE PRODUCTIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, MUMBAI
June 27, 2017
IN RE : M/S. INDIAN LINK CHAIN MANUFACTURERS LIMITED Vs. STATE
March 15, 2017
IN RE, TATA SONS LIMITED Vs. STATE
July 10, 2017
IN THE MATTER OF M/S. NAVINON LIMITED Vs. STATE
March 15, 2017
IN THE MATTER OF M/S.NAVINON LIMITED Vs. M/S.INDIAN LINK CHAIN MANUFACTURERS LIMITED
March 16, 2017
INACINHO CELESTINO DO PINTO E SA @ IGNATIUS DE SA Vs. IDALINA PRECIOSA DSOUZA, ALIAS IDA DSOUZA
September 13, 2017
INDCHEMIE HEALTH SPECIALITIES PVT. LTD. Vs. INTAS PHARMACEUTICALS LTD. AND ORS.
November 28, 2017
INDERMAL MANAJI Vs. THE COMMISSIONER OF INCOME TAX,CITY-VIII, MUMBAI
July 6, 2017
INDIA STEEL INDUSTRIES Vs. UNION OF INDIA
October 13, 2017
INDIABULLS HOUSING FINANCE LIMITED Vs. SUMAN WD/O VITHALRAO IKHANKAR
September 21, 2017
INDIAN OIL CORPORATION LTD. Vs. RAMESH SON OF WASANJI KARIYA
January 24, 2017
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C.EX., MUMBAI
September 18, 2017
INDO SWISS EMBROIDERY INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
July 17, 2017
INDUBAI JAYDEO PAWAR & ANR. Vs. DRAUPADA @ DRAUPADI JAYDEO PAWAR & ORS.
June 7, 2017
INDUS TOWERS LTD. Vs. MIRA-BHAYANDAR MUNICIPAL CORPORATION
May 4, 2017
INOX LEISURE LIMITED Vs. STATE OF MAHARASHTRA & ORS
December 21, 2017
INSTITUTE OF HOTEL MANAGEMENT, CATERING TECHNOLOGY & APPLIED NUTRITION Vs. SHRI SUBHASH VASUDEV XET TILVE, MAJOR, MARRIED, RESIDENT OF TAKWADA, USGAO
September 27, 2017
INSURANCE INSPECTOR EMPLOYEES STATE INSURANCE CORPORATION, PANCHDEEP BHAVAN, LOWER PAREL, MUMBAI Vs. MANOHAR J NAGPAL
May 8, 2017
INTEGRATED SALES SERVICES LIMITED Vs. ARUN DEV S/O GOVINDVISHNU UPPADHYAYA
January 4, 2017
INTERCOM INVESTMENTS & FINANCE PVT.LTD. Vs. SAGOLITE INDUSTRIES
November 30, 2017
INTERNATIONAL CLEARING AND SHIPPING AGENCY (INDIA) PVT LTD Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (GENERAL) & ANR
December 21, 2017
INTERNATIONAL SOCIETY FOR ROAD TRANSPORT & SAFETY Vs. THE PRINCIPAL SECRETARY
July 17, 2017
IQBAL ABRAR SAIFI Vs. THE STATE OF MAHARASHTRA
September 7, 2017
IQBAL MUNNAF SAYYED Vs. COMMISSIONER OF POLICE, PUNE
October 11, 2017
ISHA SAMEER DESSAI ALIAS NIMA KHAPRU FOL DESSAI Vs. FONDO SHIVRAM DESSAI
March 21, 2017
ISHWAR S/O BALIRAM HUDE Vs. STATE OF MAHARASHTRA
July 14, 2017
ISHWARDAS SAWALDAS MUKHI Vs. STATE OF MAHARASHTRA
December 13, 2017
ISHWARSINH RAMSINH PAWAR Vs. WARSHA DADARAO HIWRALE
November 23, 2017
ISMAIL ADAM KHAN Vs. KASHINATH GOVIND NAIK
May 17, 2017
ISMT LIMIKTED Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS AND CENTRAL EXCISE COMMISSIONERATE
December 12, 2017
ISRARUL HAQ NISAR AHMED AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
July 1, 2017
ISSAK ABBAS HAWALDAR Vs. THE BLOCK EDUCATION OFFICER
November 7, 2017
IVP LIMITED AND ANR Vs. UNION OF INDIA AND ORS
October 5, 2017
J B AMIN & BROTHERS (HUF) Vs. UNION OF INDIA, THROUGH ASSISTANT COMMISSIONER OF INCOME TAX
December 22, 2017
J.I.K. INDUSTRIES CO. LTD Vs. SHRI. MARUTI NASHIK MENE AND OTHERS
March 24, 2017
J.V. GOKAL AND CO. Vs. UNION OF INDIA
January 23, 2017
JABBAR MALIKSAB BAGWAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 6, 2017
JABIRALI SHAUKATALI QURESHI AND OTHERS Vs. STATE OF MAHARASHTRA & ANOTHER
November 30, 2017
JACINTO BARETTO MIRANDA Vs. DEPUTY COLLECTOR AND LAND ACQUISITION OFFICER & ANR.
September 1, 2017
JAFAR S/O ABDUL HAQ SHAIKH Vs. STATE OF MAHARASHTRA
November 24, 2017
JAGANNATH NARAHARI NAIK Vs. VASUDEV DUTTA MALIK & ANR.
January 4, 2017
JAGANNATH SOBHARAM BHATT Vs. SHRI KESHAV RAMJI SHINE
November 14, 2017
JAGANNATH SUDAM THORAT Vs. STATE OF MAHARASHTRA
January 16, 2017
JAGDEEP S/O DATTA DHOOTRAJ Vs. STATE OF MAHARASHTRA
November 3, 2017
JAGDEO S/O.MAHADEO AKHARE Vs. STATE OF MAHARASHTRA
March 9, 2017
JAGDISH DHANURDHAR KALBAGE Vs. STATE OF MAHARASHTRA THROUGH
August 18, 2017
JAGDISH SOLANKI, SON OF AMRUTLAL SOLANKI Vs. STATE
July 20, 2017
JAGDISH Y CHOWGULE, SON OF LATE YESHWANTRAO DATTAJI CHOWGULE Vs. SULEKHABAI Y CHOWGULE, WIFE OF LATE YESHWANTRAO DATTAJI CHOWGULE
November 28, 2017
JAGNNATH S/O. NIVRUTTI JADHAV Vs. THE STATE OF MAHARASHTRA
July 24, 2017
JAGRUTI SADASHIV GAISAMUDRE Vs. SANGHAMITRA UDAY TUPARE
December 20, 2017
JAHAGIR @ JAWAHAR, KAIKASHRAU KARANJIT& ORS. Vs. MAUREEN ERASMO DE SEQURIRA.
July 5, 2017
JAHIR KHAN S/O HAFIJ KHAN PATHAN Vs. LAKHAN S/O DHANESHWAR DATE
June 16, 2017
JAI KUMAR SEDHA Vs. STATE OF MAHARASHTRA & ORS.
November 22, 2017
JAI TULJABHAVANI BAHU SAMAJSEVI SANSTHA & ORS. Vs. STATE OF MAHARSHTRA & ORS.
January 31, 2017
JAIBHARAT MATSYAVYAVSAI SAHAKARI SOCIETY MARYA ROKADA Vs. STATE OF MAHARASHTRA AND ORS.
January 31, 2017
JAIDEEP ASHOK GHOLKAR Vs. RAKHEE JAIDEEP GHOLKAR
November 30, 2017
JAIDEO S/O DEORAOJI KAWALE Vs. LEELABAI W/O JAIDEO KAWALE
January 24, 2017
JAIMIN JEWELERY EXPORTS PVT. LTD. AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
March 14, 2017
JAINARAYAN BODHURAM TIWADI (SINCE DECEASED) THROUGH HIS L.RS. MURLIDHAR RAMKRISHNA TIWADI AND OTHERS Vs. KESARBAI BABULAL BADHAI (SINCE DECEASED) THROUGH HER L.RS. SHAKUNTALA CHANDRAKANT PARDESHI AND OTHERS
June 27, 2017
JAIPAL O/S BHIMRAO MESHRAM AND ANOTHER Vs. STATE OF MAHARASHTRA
August 21, 2017
JAIPRAKASH SURU SHETTY Vs. STATE OF MAHARASHTRA
April 17, 2017
JAIRAM GANGARAM BURKE Vs. STATE OF MAHARASHTRA
March 2, 2017
JAIRAM UTTAM GAONKAR DESSAI Vs. STATE OF GOA
November 20, 2017
JAISHREE W/O. RAJABHAU DEVKAR Vs. STATE OF MAHAEASHTRA
July 31, 2017
JAISINGRAO SUBRAO GHODKE Vs. UNION OF INDIA
June 29, 2017
JALGAON JILLHA URBAN COOPERATIVE BANKS ASSOCIATION LTD. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 13, 2017
JALGAON ZILLA MARATHA VIDHYA PRASARAK COOPERATIVE SAMAJ LTD. Vs. DR.FAKIRA CHINTAMAN MAHAJAN
July 19, 2017
JALINDARSINGH AJITSINGH KALYANI Vs. STATE OF MAHARSHTRA
April 12, 2017
JALIWALI MASJID & ARBI MADARSA & ORS. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS.
September 4, 2017
JALNA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS (FORMERLY COLLECTOR OF CENTRAL EXCISE AND CUSTOMS)
September 8, 2017
JAMEER AHMED NAZIR AHMED Vs. RIZWANUL HAQ MOBINUL HAQ & OTHS
October 10, 2017
JAMIR KHAN S/O AMIR KHAN Vs. DHARAMCHAND S/O ROOPCHAND SAWALA
June 23, 2017
JAN ADALAT & ANR. Vs. THE STATE OF MAHARASTRA & ANR.
March 1, 2017
JANAK HERKISHEN VASWANI Vs. M/S.PAREKH ALUMINEX LTD.
May 5, 2017
JANARDAN BHAURAO KELKAR Vs. MUKUND LAXMIKANT MUDRAS
July 24, 2017
JANARDHAN JAGOBA WAGHADE Vs. STATE OF MAHARASHTRA
December 19, 2017
JANARDHAN S/O. JAGOJI UIKE Vs. STATE OF MAHARASHTRA
June 9, 2017
JASON LOBO Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT BUILDING, PANAJI-GOA
July 6, 2017
JASWANTBHAI CHATURBHAI NAI & ORS. Vs. STATE OF GUJRAT & ANR.
May 4, 2017
JAVED BASHIR BAGWAN Vs. THE STATE OF MAHARASHTRA & ANR.
April 20, 2017
JAWAHARLAL RAMTIRTH SHARMA Vs. STATE OF MAHARASHTRA
August 9, 2017
JAYA CHHEDA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 18(1)
November 8, 2017
JAYA D/O RAMKRISHNA MATURKAR Vs. WAINGANGA BABUUDESSHIYA VIKAS SANSTHA
December 21, 2017
JAYAJI S/O SAMBHAJI RAUT Vs. CHUNNILAL S/O CHANDANLAL LAHOTI
July 13, 2017
JAYANT D. SANGHAVI Vs. INCOME TAX APPELLATE TRIBUNAL
February 1, 2017
JAYANT KANAIYALAL SHROFF Vs. YASHODHARA JAYANT SHROFF
July 7, 2017
JAYANT NARISHN BAHULIKAR AND OTHERS Vs. STATE OF MAHARASHTRA
January 25, 2017
JAYANT S/O BHADUJI WASNIK Vs. SMT. SWARNALATA W/O JAYANT WASNIK
September 28, 2017
JAYANTILAL DEVJI SHAH (HARIA) Vs. MANGESH DASRATH GAIKAR
December 20, 2017
JAYASHREE VITHOBA NARNAWARE Vs. STATE OF MAHARASHTRA
September 28, 2017
JAYAWANT BALIRAMJI PANCHBHAI SINCE DEAD, THROUGH HIS LEGAL HERIS & ORS. Vs. ANUSUYABAI VASANTRAO DESHMUKH
June 15, 2017
JAYESH GURDAS NAIK Vs. INSPECTOR GENERAL
January 30, 2017
JAYESH M. GANDHI Vs. YOGENDRA N. THAKKAR
January 31, 2017
JAYESH TRILLOKUMAR SHAH Vs. JULIE JAYESH SHAH
February 17, 2017
JAYPRAKASH EDUCATION SOCIETY & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
May 5, 2017
JAYRAM VISHRAM GANGAWANE Vs. STATE OF MAHARASTRA & ORS.
February 10, 2017
JAYSHREE TRIMBAK TAKALKAR Vs. THE CHIEF EXECUTIVE OFFICER ZP ...
December 22, 2017
JEETENDRA @ BUNTY SHAKIYA Vs. STATE OF GOA
November 3, 2017
JIBHAU S/O RAVAN SONAWANE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
JIJABAI TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA & ORS.
January 27, 2017
JIJAMATA SHIKSHAN PRASARAK MANDALS KAMLATAI COLLEGE OF ARCHITECTURE, AURANGABAD Vs. STATE OF MAHARASHTRA AND OTHERS
June 21, 2017
JINDAL DRUGS LIMITED Vs. UNION OF INDIA
April 17, 2017
JISAM SALAM AND ANOTHER Vs. GOA UNIVERSITY AND OTHERS
March 16, 2017
JITENDRA @ BALU UTTAMRAO NAGRALE Vs. STATE OF MAHARASHTRA
January 24, 2017
JITENDRA FAKIRCHAND RANA @ CHAINA Vs. THE ADDL. DIRECTOR GENERAL OF POLICE AND INSPECTOR GENERAL OF PRISONS & ORS.
June 9, 2017
JITENDRA SURESH GABHANE Vs. STATE OF MAHARASHTRA
October 4, 2017
JITENDRA, S/O BHALCHANDRA SALUNKE Vs. THE STATE OF MAHARASHTRA
June 20, 2017
JITESH LAXMAN MAHAJAN & ORS.. Vs. SHARAD PUNDLIK RANE & ANR.
April 11, 2017
JOAO ANDRE DA COSTA Vs. QUERINO DA COSTA
March 10, 2017
JOAQUIM ALEMAO Vs. COMMISSIONER OF CUSTOMS MORMUGAO CUSTOMS HOUSE, MORMUGAO, GOA
October 11, 2017
JOAQUIM D SOUZA Vs. ECOTECH PROJECTS PVT LTD
September 13, 2017
JOAQUIM DSOUZA Vs. PIRU GANESH TULASKAR
October 12, 2017
JOAQUIM VICTOR FERNANDES Vs. STATE OF GOA
November 13, 2017
JOHN PEREIRA Vs. THE HEALTH OFFICER
January 4, 2017
JOHNSON & JOHNSON EMPLOYEES UNION Vs. JOHNSON & JOHNSON LTD. AND ANR.
December 18, 2017
JOHNSON B FERNANDES Vs. GOA STATE INFORMATION COMMISSION
September 19, 2017
JOSE D SA Vs. BENINO DA SILVA REBEIRO
April 20, 2017
JULIE AMITABH PAREKH Vs. RELIANCE ASSET RECONSTRUCTION COMPANY LIMITED
November 14, 2017
JULIE SINGH Vs. UNION OF INDIA (AS REPRESENTED BY OFFICER-IN-CHARGE) NARCOTICS CONTROL BUREAU
April 13, 2017
JUNAID ZAFAR HUSSAIN KHATIB Vs. STATE OF MAHARASHTRA AND ANOTHER
December 22, 2017
JUPITER LIFE LINE EMPLOYEES UNION MARUTI MAHADIK CHAWL, CHIRAG NAGAR, J.K. GRAM, THANE Vs. STATE OF MAHARASHTRA
March 23, 2017
JV GOKAL CHARITY TRUST, MUMBAI Vs. CONTREX PVT. LTD., MUMBAI
May 3, 2017
JYOTI W/O SANJAY ADSOD Vs. SINDHUBAI RAMRAOJI SHENDE
June 29, 2017
JYOTI WD/O RAJENDRA GUPTA AND ANR. Vs. SHRAWAN WAMANRAO UMATHE AND ANR.
January 24, 2017
K KAMESA AKHILESH KUMAR Vs. STATE OF MAHARASHTRA
July 7, 2017
K KISHINCHAND & AIRLINES AGENCY Vs. AIR FRANCE
December 5, 2017
K P DHARWATKAR & SONS Vs. SULATA KAMALAKAR CHODANKAR
December 7, 2017
K. SERA SERA DIGITAL CINEMA LTD. Vs. UNION OF INDIA
June 27, 2017
K.V.S. REDDY Vs. CENTRAL BUREAU OF INVESTIGATION
December 19, 2017
KADAM RAHUL SHIVAJI Vs. STATE OF MAHARASHTRA
December 12, 2017
KADAMBA TRANSPORT CORPORATION LTD. Vs. COMMR. OF C. EX., GOA
August 28, 2017
KAHERA SAYED Vs. THE STATE OF MAHARASHTRA & ORS
April 5, 2017
KAILAS DAMU GAIKWAD Vs. STATE OF MAHARASHTRA
August 4, 2017
KAILAS DEVRAM KOLPE Vs. DIVISIONAL COMMISSIONER
March 6, 2017
KAILAS LAXMAN PATIL Vs. STATE OF MAHARASHTRA AND ANOTHER
August 4, 2017
KAILASH MANGAL PAWSHE Vs. THE STATE OF MAHARASHTRA
June 15, 2017
KAILASH S/O NATTHUJI WAGHMARE Vs. MAHARSHI SUDARSHAN BAHUUDDESHIYA SEVA SAHAKARI SANSTHA MARYADIT, NAGPUR
September 26, 2017
KAJAL ANANTWAR W/O RAHUL ANANTWAR Vs. ASHWIN PAIGWAR S/O MAGANLAL
July 17, 2017
KAKADE INFRASTRUCTURE PVT LTD Vs. STATE OF MAHARASHTRA
September 19, 2017
KAKASAHEB S/O ADINATH DOLE Vs. PRASHANT S/O MAHADEORAO NANDURKAR
November 29, 2017
KALAM GULAB PATEL Vs. STATE OF MAHARASHTRA
September 27, 2017
KALIM ASHRAF MOHD AHMED ANSARI Vs. STATE OF MAHARASHTRA
November 10, 2017
KALPANA KOYAMA (KALPANA R GHATGE) Vs. VATSALARAJE R GHATGE
June 1, 2017
KALPATARU PROPERTIES P. LTD. Vs. KALPATARUVU CHITS
June 28, 2017
KALPITA GANGARAM MANE Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO.1
May 5, 2017
KALU PAHELWAN @ WASIM AJIJ QURESHI Vs. THE STATE OF MAHARASHTRA
January 5, 2017
KALURAM PURSHOTTAM SHETH Vs. PANDURANG LALA MARCHANDE
September 15, 2017
KALYAN S/O BANSIDHARRAO RENGE Vs. THE STATE OF MAHARASHTRA & ORS.
November 21, 2017
KAMAL GALANI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 14, 2017
KAMAL SUNDARDAS BATHIJA Vs. THE CHEIF SECRETARY AND ORS
November 13, 2017
KAMALBAI W/O ARJUN BHALEKAR Vs. SANJAY S/O PANDHARI POTBHARE
July 4, 2017
KAMALKISHORE S/O RAMNATH SHARMA Vs. SHRI SUDHANSHU S/O MANORANJAN BISWAS
November 1, 2017
KAMLA REALTY (BOMBAY) Vs. NEW GOPAL PREMISES CO
March 17, 2017
KAMLAKAR AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
December 20, 2017
KAMLAKAR BHIMRAO PATIL Vs. MAHARASHTRA INDUSTRIAL
November 30, 2017
KAMLAKAR S/O ANANDA PATARE AND ORS. Vs. THE ADDITIONAL COMMISSIONER (REVENUE) AND ORS.
January 31, 2017
KANAGASABAPATHY SUNDARAM PILLAI Vs. UNION GOVT. OF INDIA
July 11, 2017
KANCHAN KAILAS POUL Vs. THE STATE ELECTION COMMISSION
February 10, 2017
KANIFNATH RADHAKISHAN POPALGHAT Vs. STATE OF MAHARASHTRA
January 19, 2017
KANNAMWAR COOP. HSG. SOC. ASSOCIATION AND OTHERS. Vs. UNION OF INDIA AND OTHERS.
March 3, 2017
KANTILAL HEMRAJ HIREN Vs. UNION OF INDIA
November 2, 2017
KANTYA GUNYA WAGH Vs. STATE OF MAHARASHTRA
April 11, 2017
KARAN @ AKSHAY GOVEKAR Vs. STATE OF GOA
September 21, 2017
KARAN K INDIAN NATIONAL Vs. ANTONIO DE MATOS SEQUEIRA ALMEIDA INDIAN NATIONAL
April 21, 2017
KAREN MC GREGOR Vs. JERONIMO SIMOES
November 2, 2017
KARTIK KIRTIKUMAR PARIKH Vs. STATE OF MAHARASHTRA
December 15, 2017
KARUNA @ VISHAKHA W/O ABHAYRAJ HANMANTE Vs. ABHAYRAJ S/O SHANKAR HANMANTE
October 3, 2017
KARUPPIAH MAHALINGAM Vs. M/S. KOTAK MAHINDRA BANK LIMITED, A BANKING COMPANY WITHIN THE MEANING OF SECTION 5(C) OF THE BANKING REGULATION ACT, 1949(10 OF 1949) AND INCORPORATED UNDER THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT 27 BKC, C27, G BLOCK, BANDRA
February 6, 2017
KASAMODDIN NOORUDDIN KAWWAL Vs. STATE OF MAHARASHTRA, THROUGH P S O , P S PARATWADA, TQ ACHALPUR, DISTRICT AMRAVATI
October 6, 2017
KASHIBAI NANRAO GADGILE Vs. STATE ELECTION COMMISSION, MAHARASHTRA STATE
February 10, 2017
KASHINATH BHATA DHANGAR Vs. THE STATE OF MAHARASHTRA
December 8, 2017
KASHINATH JAIRAM SHETYE & ORS. Vs. STATE OF GOA & ORS.
February 28, 2017
KASHINATH KUTWAL Vs. STATE OF MAHARASHTRA
April 17, 2017
KASHINATH NARAYANRAO BODKHE Vs. VINOD RAMDAS NEMALE
December 4, 2017
KASHINATH S/O. NINU BADHE Vs. VISHNU S/O. NARAYANKOTLE
April 7, 2017
KASINATH MALLIKARJUN ALE Vs. THE STATE OF MAHARASHTRA
February 2, 2017
KATRA HOLDINGS LIMITED Vs. CORSAIR INVESTMENTS LLC
September 15, 2017
KAUSHAL VISHWAVIJAY KUMAR Vs. STATE OF GOA, (THROUGH LD PUBLIC PROSECUTOR)
December 14, 2017
KAVIRAJ DATTATRAY MUSLONKAR Vs. RECHANA KAVIRAJ MUSLONKAR & ANR.
April 19, 2017
KAVISH S/O. BHARAT GAHANKARI Vs. STATE OF MAHARASHTRA & ANR.
January 30, 2017
KAVITA PRAMOD KAMBLE Vs. STATE OF MAHARASHTRA AND ANR.
November 30, 2017
KAVITA SATISH AGRAWAL Vs. MAHESH NAGARI SAHAKARI PATSANSTHA MARYADIT
September 1, 2017
KCF IMPEX PVT LTD Vs. COMMISSIONER OF CUSTOMS (IMPORT)
August 7, 2017
KEKARE ACCIDENT HOSPITAL Vs. ABHYUDAYA CO-OP. BANK LTD.
December 15, 2017
KEKI BOMI DADISETH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 15, 2017
KENNEDY AFONSO & ORS. Vs. STATE OF GOA & ORS.
April 11, 2017
KESHAO S/O MAHADEO NAKTODE Vs. SADANAND S/O RAMAJI BHAGAT
November 24, 2017
KESHARBAI SAKHARAM BARBINDE AND ANOTHER Vs. STATE OF MAHARASHTRA
February 23, 2017
KESHAV ARUN TULASKAR Vs. BHAGYASHREE KESHAV TULASKAR
June 9, 2017
KETAN DIESEL SERVICES Vs. VARMA TRADEINK
December 14, 2017
KETAN K. TIRODKAR Vs. CENTRAL BUREAU OF INVESTIGATIONS AND ANR.
December 7, 2017
KHALDARKHAN DOSTKHAN MOHAMMAD PATHAN & ORS. Vs. RESHMA KHALDARKHAN PATHAN & ORS.
October 12, 2017
KHALID @ TIPU KAMRUDDIN MUJAWAR Vs. THE STATE OF MAHARASHTRA
September 20, 2017
KHIZER SALIM S/O BARKATTULLA MIRZA Vs. STATE OF MAHARASHTRA
October 6, 2017
KHOMU KASAR BAHADUR RAUL & ANR. Vs. STAE & ANR.
October 10, 2017
KHR HOSPITALITY INDIA LTD , HAVING OFFICE AT UTORDA, SALCETE, GOA, THROUGH ITS AUTHORIZED SIGNATORY, SANJAY SRIVASTAVA, SON OF RAJENDRAPRASAD Vs. VILLAGE PANCHAYAT OF MAJORDA-UTORDA CALATA, THROUGH ITS SECRETARY, OFFICE OF VILLAGE PANCHAYAT, OF MAJORDA UTORDACALATA
June 19, 2017
KHURSHID BEGUM NIYAZODDIN Vs. THE STATE OF MAHARASHTRA
November 9, 2017
KHUZEMABHAI SYEDNA TAHER SAIFUDDIN SAHEB ALIAS KHUZEMABHAI STS QUTBUDDIN ALIAS KHUZAIMA QUTBUDDIN Vs. MUFADDAL BURHANUDDIN SAIFUDDIN
March 7, 2017
KHWAJA MUNAWAR SULTANA & ANR. Vs. STATE OF MAHARASHTRA & ANR.
March 2, 2017
KIM STEEL STRIPS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS, BELAPUR COMMISSIONERATE
August 3, 2017
KIRAN GAWALI Vs. STATE OF MAHARASHTRA
October 3, 2017
KIRAN KHUSHALI MAMLEKAR Vs. STATE OF GOA THROUGH CHIEF SECRETARY, SECRETARIAT, PORVORIM-GOA
November 7, 2017
KIRAN KHUSHALI MAMLEKAR Vs. STATE OF GOA & OTHERS
May 17, 2017
KIRAN S DESAI Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY, THROUGH ITS MEMBER SECRETARY
July 19, 2017
KIRAN S/O VAIJANATHRAO PENSALWAR Vs. RATNAMALA W/O RAMCHANDRA CHIDRAWAR
January 4, 2017
KIRAN SHIVAJI PATIL AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
February 17, 2017
KIRAN VIJAY VYAVHARE Vs. TARABAI SHANTILAL TILEKAR
June 8, 2017
KIRANKUMAR DAGADU WANVE AND ANOTHER Vs. DR. BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY THROUGH ITS REGISTRAR AND OTHERS
May 5, 2017
KIRIT S/O BANSILAL PATIL Vs. STATE OF MAHARASHTRA
October 10, 2017
KIRTILAL S/O YASHWANT GARFADE Vs. STATE OF MAHARASHTRA
April 17, 2017
KISAN KANIRAM RATHOD Vs. THE STATE OF MAHARASHTRA
December 19, 2017
KISAN S/O. SOMA RATHOD Vs. THE STATE OF MAHARASHTRA & ANR.
August 10, 2017
KISAN SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
May 5, 2017
KISHAN D. KALANGUTKAR Vs. STATE OF GOA
June 22, 2017
KISHAN DADRAO PATIL Vs. STATE OF MAHARSHTRA
January 27, 2017
KISHAN PANDURANG MAZGAONKAR Vs. STATE OF MAHARASHTRA AND ORS.
September 29, 2017
KISHANRAO S/O NANASAHEB DESHMUKH Vs. THE STATE OF MAHARASHTRA & ORS.
February 28, 2017
KISHOR @ KESHAV NAMDEORAO Vs. STATE OF MAHARASHTRA, THROUGH P.S.O.
November 9, 2017
KISHOR PARASRAM KOSRE Vs. STATE OF MAH. THR. PSO BALLARSHA
July 4, 2017
KISHOR RAMBHAOJI NARAD Vs. THE STATE OF MAHARASHTRA & ANR
October 12, 2017
KISHOR RAMBHAOJI NARAD Vs. STATE OF MAHARASHTRA, MINISTRY OF HOME, THROUGH ITS SECRETARY, MANTRALAYA, MUMBAI
October 13, 2017
KISHOR S/O BHAIYAJJI SONTAKKE Vs. ARCHANA W/O KISHOR SONTAKKE
November 3, 2017
KISHOR S/O SHAMRAO DONGRE Vs. ROHINI W/O KISHOR DONGRE
July 21, 2017
KISHOR S/O. BHANUDAS WALHEKAR Vs. STATE OF MAHARASHTRA
November 3, 2017
KISHOR SHANTARAM SHETMANDREKAR, SON OF SHANTARAM SHETMANDREKAR Vs. TANAJI DATTARAM CHARI, @ TANAJI DATTARAM MANDREKAR, S/O LATE DATTARAM CHARI
June 7, 2017
KISHOR SON OF MADHUKARRAO THAOKAR Vs. CHIEF EXECUTIVE OFFICER, ZILLA PARISHAD, CIVIL LINES, NAGPUR
December 13, 2017
KISHORE MORARJI BHOJRAJ AND ANOTHER Vs. JAYA HIRANCHAND KARANI AND OTHERS
February 27, 2017
KISNA S/O. BHADUJI KERAM Vs. THE STATE OF MAHARASHTRA
February 8, 2017
KONARK STRUCTURAL ENGINEERING PVT LTD Vs. DY COMMISSIONER OF INCOME TAX-9(2), & ANR
December 5, 2017
KRANTIKUMAR S/O MOHANLAL PALIWAL Vs. MAYA W/O MADAN MAHENDRA
December 11, 2017
KRISHNA JAGANNATH SHIRSAT Vs. THE STATE OF MAHARASHTRA
February 2, 2017
KRISHNA KALANGUTKAR Vs. POLICE INSPECTOR & ANR.
April 6, 2017
KRISHNA NARAYAN GUNTHAWAR Vs. STATE OF MAH.THR.P.S.O.GONDIA
July 17, 2017
KRISHNA S/O RAMRAO RIDDE Vs. THE STATE OF MAHARASHTRA
August 14, 2017
KRISSHNA HARI GODAMBE Vs. THE COMMISSIONER OF POLICE , MUMBAI & ORS.
May 3, 2017
KROSS TELEVISION INDIA PVT LTD Vs. VIKHYAT CHITRA PRODUCTION
March 23, 2017
KRUNAL @ GOLU S/O ANIL JAISWAL Vs. THE STATE OF MAHARASHTRA, THROUGH
August 18, 2017
KRUSHNA DNYANESHWAR SATPUTE Vs. THE STATE OF MAHARASHTRA
November 3, 2017
KU ASMITA D/O SUDHAKAR WANKHEDE Vs. SUDHAKAR TULSHIRAM WANKHEDE
September 20, 2017
KU. ARPANA DAUGHTER OF PRITHVIRAJ PUNWATKAR Vs. SHRIRANG S/O SHRIPAT PUNEKAR
September 26, 2017
KU. JAYA Vs. WAINGANGA BABUUDESSHIYA VIKAS SANSTHA
December 21, 2017
KU. KOMAL PRAKASH BARAMKAR Vs. THE DIVISIONAL CASTE CERTIFICATE
June 8, 2017
KU. PALLAVI D/O NARENDRA Vs. REGIONAL CASTE SCRUTINY
November 10, 2017
KU. RAJASHRI D/O RAMESHRAO GAJBE Vs. THE SCHEDULED TRIBE CERTIFICATE
November 17, 2017
KU. SUNANDA TANBAJI SONTAKKE Vs. THE GRIEVANCE COMMITTEE
January 4, 2017
KU. VANDANA PANDURANG PATLE Vs. KALPANA SHIKSHAN SANSTHA
September 5, 2017
KU. YOGITA JAGANSING THAKUR, Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE
April 4, 2017
KUBRA IMRAN KADARI Vs. STATE OF MAHARASHTRA & ANOTHER
July 3, 2017
KULDIPSINGH S/O SHOBHASINGH SANDHU PUJARI Vs. THE STATE OF MAHARASHTRA AND ANR
October 31, 2017
KUM SHABANA BI SAYYED Vs. STATE OF GOA
June 12, 2017
KUM. UJWALA L. PARAB Vs. THE SARPANCH, GRAM PANCHAYAT
February 13, 2017
KUMAR KESHAORAO KALE Vs. SHRI SHIVAJI EDUCATION SOCIETY
September 4, 2017
KUMAR MURLIDHAR NARWADE Vs. SMT. NALINIBAI PRALHAD KAWALE AND ORS.
February 14, 2017
KUMARI PERAM PUN & ORS. Vs. STATE & ANR.
August 8, 2017
KUNAL S/O PRAMOD KAPARTIWAR Vs. STATE OF MAHARASHTRA
October 5, 2017
KUNDA MOTIRAM BODALKAR Vs. DIRECTOR OF EDUCATION (SECONDARY AND HIGHER SECONDARY) EDUCATION DIRECTORATE, PUNE AND OTHERS
March 21, 2017
KUNDA RUSHI MESHRAM Vs. SUSHILA RUSHIJI MESHRAM
December 19, 2017
KUNDA W/O WASUDEORAO KOLHATKAR Vs. LALIT S/O SHIVRAM AGRE
October 30, 2017
KUNDALIK S/O. SHIVAJI KOLEKAR Vs. THE STATE OF MAHARASHTRA
November 10, 2017
KUNDAN PANDIT BHOSALE Vs. STATE OF MAHARASHTRA
September 13, 2017
KUSUM CHANDRAKANT SHANKARDAS & ORS. Vs. RAJESHRI CHANDRAKANT SHANKARDAS & ORS.
November 1, 2017
KUSUM W/O. DURYODHAN MATLANE Vs. THE STATE OF MAHARASHTRA
November 8, 2017
LA CALPYPSO HOTEL (P) LTD DULY INCORPORATED ACT, 1956, HAVING ITS REGISTERED UNDER COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT SAUNTAWADDO, BAGA Vs. ATLANTIS ENTERTAINMENTS A PARTNERSHIP FIRM DULY REGISTERED WITH REGISTRARS OF FIRMS, REPRESENTED HEREIN BY ITS PARTNER BALDEVRAJ ARORA THROUGH ITS POWER OF ATTORNEY RAHUL KEHETERPAL S/O ASHOK KHETREPAL
December 8, 2017
LA CITADEL RESIDENTS ASSOCIATION AND OTHER Vs. VILLAGE PANCHAYAT OF TALEIGAO AND OTHERS
January 31, 2017
LACHHMANNA IRRANNA SHETPALLIWAR Vs. ANIL SHRIRAM MARSETWAR
July 4, 2017
LAKEVIEW MERCANTILE COMPANY REPRESENTED BY DARIUS KHAMBATTA, DIRECTOR Vs. PANDURANG PEREIRA & 8 ORS
April 26, 2017
LAKHANLAL ROMKISHOR PATALBANSHI Vs. STATE OF MAHARASHTRA
September 11, 2017
LALASAHEB KRISHNA MORE & ANR Vs. KEDARI RAU DESAI DECEASED THROUGH LRS
November 21, 2017
LALASAHEB S/O. RAJESAHEB SHAIKH & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
March 21, 2017
LALBA NANA BETHEKAR Vs. SUB-DIVISIONAL OFFICER AND FOREST RIGHTS COORDINATOR,AMRAVATI
April 10, 2017
LALDAS S/O GANPATRAO KATOLE Vs. THE STATE OF MAHARASHTRA
September 20, 2017
LALIT DOSHI Vs. UNION OF INDIA
April 3, 2017
LALIT KUMAR SALVE Vs. DIRECTOR GENERAL OF POLICE
November 30, 2017
LALIT S/O SHRIKRISHNARAO BAKDE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBES CLAIMS
December 14, 2017
LALITA GYANCHANDJI SANCHAITY Vs. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
November 3, 2017
LALITABAI BHAGWANTRAO WALTURE Vs. STATE OF MAHARASHTRA
March 10, 2017
LALJI S/O. DHANJI PATEL AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
August 1, 2017
LAND ACQUISITION OFFICER Vs. GEORGE FERNANDES ALIAS JORGE LUIS FERNANDES
August 3, 2017
LAND ACQUISITION OFFICER, P W D CELL, ALTINHO, PANAJI, GOA Vs. KALIDAS ATMARAM SAVAIKAR
October 12, 2017
LAND ACQUISITION OFFICER, P.W.D.(CELL) ALTINHO, PANAJI, GOA AND ANOTHER Vs. JERY BRAGANZA
January 13, 2017
LAND ACQUISITION OFFICER, PWD(CELL), ALTINHO, PANAJI - GOA Vs. RAJARAM A BANDODKAR
September 28, 2017
LANKESH NETAJI LONDHE Vs. STATE OF MAHARASHTRA
November 7, 2017
LARSEN & TOUBRO LIMITED Vs. UNION OF INDIA
September 12, 2017
LARSEN & TOUBRO LIMITED Vs. SHREE AHUJA PROPERTIES & REALTORS PRIVATE LTD.
January 9, 2017
LARSEN & TOUBRO LIMITED Vs. SHREE AHUJA PROPERTIES & REALTORS PRIVATE LIMITED
March 22, 2017
LATA NARAYANRAO BARASKAR Vs. COMMISSIONER
December 14, 2017
LATABAI W/O SUDHAKARBHAI CHAUDHARI Vs. SHRI SUDHAKARBHAI BHAGWANBHAI CHAUDHARI
February 21, 2017
LATESH KUMAR GANESHBHAI PATEL Vs. STATE OF MAHARASHTRA
March 24, 2017
LAURENCE M. RODRIGUES, SON OF BOSSEUTH RODRIGUES Vs. MR. INACIO DOMNIC PEREIRA, S/O ANTHONY PEREIRA
November 29, 2017
LAWRENCE CHRISTOPER FERNANDES Vs. ERROL F MC MAHON
October 3, 2017
LAWRENCE JOSE FERNANDES Vs. RAMAKANT YESHWANT PEDNEKAR
September 8, 2017
LAXMAN AKARAM INGOLE Vs. STATE OF MAHARASHTRA
January 31, 2017
LAXMAN DURGAJI BORKAR Vs. SUB-DIVISIONAL OFFICER
November 7, 2017
LAXMAN PUNDLIK SUVARNAKAR Vs. STATE OF MAHARASHTRA
July 14, 2017
LAXMAN RAMJI TASKE Vs. KEWALABAI KISAN PAWADE
July 21, 2017
LAXMAN TULJIRAM MORE Vs. STATE OF MAHARASHTRA
November 8, 2017
LAXMAN VITHU MAJIK THROUGH LRS & ORS. Vs. ANANT SURYAKANT WADKAR
June 22, 2017
LAXMI B. METKARI Vs. EXECUTIVE ENGINEER NORTH MUMBAI DIVISION
December 15, 2017
LAXMI DNYANADEO NETKE & ANR. Vs. DNYANADEO VITTHAL NETKE & ANR.
October 6, 2017
LAXMI HARISH MANE Vs. RETURNING OFFICER FOR ELECTION TO THE ZILLA PARISHAD & PANCHAYAT SAMITI AND ORS.
February 14, 2017
LAXMI SUBHASH YADAV Vs. OFFICE OF DIRECTORATE
October 13, 2017
LAXMI YESHWANT SHINDE Vs. UNION OF INDIA AND OTHERS
September 11, 2017
LAXMIBAI GANPATI BHINGARE Vs. SHIVAJI DNYANI SALUNKHE
November 28, 2017
LAXMIBAI NARAYAN PRABHU Vs. MEDHA NAGUESH PRABHU
March 21, 2017
LAXMIKANT JALINDAR MULE Vs. THE STATE OF MAHARASHTRA & ORS.
November 10, 2017
LAXMIKANT MAHADEO PENDAM Vs. STATE OF MAHARASHTRA
November 24, 2017
LAXMIKANT NAIK Vs. CHIEF EXECUTIVE OFFICER SOUTH GOA COLLECTORATE, SOUTH GOA DISTRICT, MARGAO - GOA
July 18, 2017
LAXMIKANT V. PALEKAR Vs. STATE OF GOA & ORS.
March 17, 2017
LAXMINARAYAN PARMESHWARLAL JAISWAL Vs. PRAVIN PRITHVIRAJ JAISWAL
July 27, 2017
LEELABAI W/O ANNA SALUNKE Vs. MALTI W/O SHRINIWAS JOSHI
November 1, 2017
LEELAVATI BABURAO CHAUDHARI Vs. PITAMBAR SHRIDHAR ATTARDE AND ORS.
March 22, 2017
LIFE INSURANCE CORPORATION OF INDIA Vs. SHRI DIGVIJAYSINH GANGASINGH & ORS.
June 29, 2017
LILADEVI RADHESHYAM JAJU Vs. STATE OF MAH. THRU. PSO PRATAP
November 15, 2017
LILDHAR PANDURANGI POHANE Vs. STATE OF MAH.THR.COLLECTOR
July 7, 2017
LINABAI @ PRAMILABAI SHOK DHIVARE Vs. STATE OF MAHARASHTRA
January 10, 2017
LIONS EDUCATION SOCIETY, WASHIM Vs. PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI AND OTHERS
May 5, 2017
LISHA DIGAMBAR DUDHARE Vs. STATE OF MAHARSHTRA AND ANOTHER
June 20, 2017
LONGUINHOS BAR & RESTAURANT Vs. STATE OF GOA
September 11, 2017
LORETTA OLIMPIA ROBERTA LOBO E REMEDIOS FURTADO Vs. CAETANO XAVIER IVO DOS REMEDIOS FURTADO SON OF LAT
March 24, 2017
LOTAN BUDHA CHAUDHARI Vs. THE STATE OF MAHARSHTRA & ANR.
April 4, 2017
LSI LOGISTIC SHIPPING Vs. RRC INTERNATIONAL FREIGHT
November 14, 2017
LT COL ALBIN FERNANDES Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
August 22, 2017
LT. COL. PRASAD SHRIKANT PUROHIT Vs. STATE OF MAHARASHTRA
April 25, 2017
LT.CDR.SANJAY BARAI Vs. STATE BANK OF INDIA, PANAJI-GOA AND ANOTHER
February 28, 2017
LUIS DIAGO DSOUZA Vs. THE STATE OF GOA & ORS.
February 28, 2017
M N MORE Vs. SUMANGALA W/O MANOHARRAO SAKHARKAR
October 31, 2017
M. A. LATIF SHAHREAR ZAHEDEE Vs. THE STATE OF MAHARASHTRA
November 14, 2017
M/S AJANTA PHARMA LTD Vs. RAOSAHEB BHAGWAN SHINGARE ON 20 JANUARY, 2017
January 20, 2017
M/S AJAY BHAGWAT & PARTNERS Vs. STATE OF MAHARASHTRA
October 31, 2017
M/S ANCHOR ELECTRICALS PVT. LTD. Vs. CANARA BANK & ANR.
January 4, 2017
M/S BHAGYALAXMI MAHILA SAHAKARI BANK LTD. Vs. SINDHUTAI GOVINDRAO JOSHI
January 30, 2017
M/S GRAPHITE INDIA LIMITED AND ANOTHER Vs. THE STATE OF MAHARASHTRA
January 24, 2017
M/S J.S. COTTON INDUSTRIES, A PROPRIETORSHIP UNIT, THROUGH ITS PROPRIETOR SUBODH S/O JAMANLALJI GOENKA, S.NO.45/3C, BARSHITAKALI, DISTRICT AKOLA Vs. THE STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, INDUSTRIES, ENERGY AND LABOUR DEPARTMENT, MANTRALAYA, MUMBAI
March 9, 2017
M/S NATIONAL INSURANCE CO LTD Vs. RUKMINBAI VASANT PANCHAL AND ORS
June 8, 2017
M/S NEW SHELTER ENTERPRISES Vs. SMT. MEENAKSHI W/O SUDHIR GUPTA
July 21, 2017
M/S PANDI DEVI OIL PRIVATE LIMITED Vs. SHAKTI INTERNATIONAL PVT LTD
July 13, 2017
M/S PARADISE CRUISES Vs. ASSTT. COMMISSIONER OF COMMERCIAL TAXES, OFFICE OF THE COMMISSIONER OF COMMERCIAL TAXES, VIKRIKAR BHAVAN, M.G. ROAD, PANAJI, GOA.
February 28, 2017
M/S RAIPUR ALLOYS AND STEEL LIMITED Vs. M/S ENVIRONMENTAL ENGINEERS INCORPORATION
January 12, 2017
M/S RAMDEOBABA PADMAVATI DEVELOPERS & BUILDERS AND ORS. Vs. GANESH VITTHALDAS CHANDAK AND ORS.
February 16, 2017
M/S RAVINDRA NARAYAN CHOUDHARI Vs. RASHTRIYA CHEMICALS AND FERTILIZERS LTD.
July 6, 2017
M/S SHREE GAJANAN DISTRIBUTORS Vs. KARE HEALTH SPECIALITIES PVT. LTD.
October 12, 2017
M/S SHRIRAM INSIGHT SHARE BROKERS LIMITED Vs. MR. ANTONIO F.X. PEREIRA
February 15, 2017
M/S SINO OCEAN LTD Vs. M/S SALVI CHEMICAL INDUSTRIES LTD
December 22, 2017
M/S SPARK DEVELOPERS & AJAY DESAI Vs. STATE OF MAHARASHTRA & ORS.
November 2, 2017
M/S UMED REALATORS, A REGISTERED PARTNERSHIP FIRM, HAVING ITS OFFICE AT SARAFA LANE, GANDHI CHOWK, WANI, DISTRICT YAVATMAL Vs. SMT SHOBHA WD/O MAHADEO DESHPANDE, AGED ABOUT 85 YEARS, OCC : NIL, RESIDENT OF MAHALAXMI KUNJA APARTMENT, FLAT NO. 3, RANA PRATAP NAGAR, ARNI ROAD, YAVATMAL
March 17, 2017
M/S. AGROZAN INDIA PVT. LTD. Vs. M/S. AGRITRADE INDIA SERVICES PVT. LTD.
June 19, 2017
M/S. ANKUR SEEDS P. LTD. Vs. ARVIND
August 16, 2017
M/S. ANUPAM RASAYAN INDIA LTD. Vs. M/S. LIBERTY EXPORTS LTD.
May 5, 2017
M/S. ARSS BIOFUEL PVT. LTD. Vs. STATE OF MAHARASHTRA & ORS.
December 13, 2017
M/S. ARYARUP TOURISM CLUB RESORTS PRIVATE LIMITED (IN LIQUIDATION) Vs. STATE
June 9, 2017
M/S. ASHOK COMMERCIAL ENTERPRISES Vs. PAREKH ALUMINEX LIMITED
April 11, 2017
M/S. ASHOK IRRIGATION EQUIPMENTS Vs. THE JALGAON JANTA SAHAKARI
December 5, 2017
M/S. BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
August 1, 2017
M/S. BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
September 7, 2017
M/S. BHARAT TRAVELLERS Vs. SMT. SUMITRABAI VINAYAKRAO BUTY
September 4, 2017
M/S. BHARTI INFRA Vs. M/S. AATMEY REALTORS
November 14, 2017
M/S. BRAHMOS AEROSPACE PRIVATE LIMITED Vs. THE STATE OF MAHARASHTRA
January 10, 2017
M/S. CARONA LTD. (OLD NAME: M/S. CARONA SAHU CO. LTD.) Vs. ANAND MANJUNATH RAO (ALIAS B. ANANDA) AND ANR.
November 15, 2017
M/S. CLASSIC WORDROB Vs. SHRI RAJU DHONDU JADHAV
April 11, 2017
M/S. CLINIRX RESEARCH PRIVATE Vs. BILCARE LIMITED, THR.ITS
November 14, 2017
M/S. DELTON ELECTRICALS Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
August 31, 2017
M/S. E. MERCK (INDIA) LTD Vs. COMMISSIONER OF INCOME TAX
February 10, 2017
M/S. EMPIRE DYEING Vs. MR. SANDESH VASUDEO KUSAM
October 10, 2017
M/S. GERSON ENGINEERING WORKS NOW UNIT OF M/S. ASHOKA NON Vs. THE ASST. PROVIDENT FUND COMMISSIONER
November 1, 2017
M/S. GOA STATE CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. REGIONAL P. F. COMMISSIONER
September 11, 2017
M/S. GOGTE MINERALS Vs. M/S. AJAY SHIVAJIRAO BHONSLE AND OTHERS
April 4, 2017
M/S. GOWARDHAN INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF MAHARASHTRA & ORS.
April 21, 2017
M/S. GURUDAYA BUILDERS Vs. THE STATE OF MAHARASHTRA & ORS.
November 14, 2017
M/S. HARSHA WHEEL MOVERS PVT. LTD. Vs. KOLHAPUR MUNICIPAL COUNCIL, KOLHAPUR
July 20, 2017
M/S. J. SQUARE STEELS PVT. LTD. Vs. THE UNION OF INDIA
September 25, 2017
M/S. JEEVAT CONSTRUCTION Vs. UNION OF INDIA
February 7, 2017
M/S. JETHMAL MULJI THAKKAR Vs. MAHARASHTRA STATE COOPERATIVE MARKETING FEDERATION LTD.
February 8, 2017
M/S. JOLLY METALS AND OTHER Vs. THE GOA STATE POLLUTION CONTROL BOARD
April 12, 2017
M/S. KUBER STEEL TRADERS Vs. M/S. YASH ENTERPRISES
July 3, 2017
M/S. KULKARNI OIL AGENCY Vs. THE STATE OF MAHARASHTRA AND ORS.
February 16, 2017
M/S. LABHSHETWAR & SAKKARWAR Vs. THE STATE OF MAHARASHTRA
December 19, 2017
M/S. LAXMI RATAN BUILDERS PVT. LTD Vs. SHRI ALOK KUMAR JAGANNATH PRASAD DWIVEDI
October 31, 2017
M/S. LOKMAT NEWSPAPERS PRIVATE LIMITED, Vs. MOTIRAM NAGPUR
August 21, 2017
M/S. MAC TAILORS, FEIRA ALTO, MAPUSA, GOA Vs. SMT. FILOMENA FERNANDES, NEAR ST. ANTHONY HIGH SCHOOL, KARASWADO
January 30, 2017
M/S. MAHAVIR CONSTRUCTION CO. Vs. DIVYAKANT CHIMANLAL SHAH & ORS.
January 18, 2017
M/S. MANAS SHELTERS PVT. LTD. Vs. MADHAVLAL NARAYANLAL PITTIE AND OTHERS
March 14, 2017
M/S. MURPHY ELECTRONICS PVT. LTD. Vs. EDC LTD.
March 30, 2017
M/S. NATRAJ CINEMA Vs. THE DEPUTY REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
May 15, 2017
M/S. NEW ERA FABRICKS LIMITED Vs. SMT. BHANUMATI KESHRICHAND
June 7, 2017
M/S. NOVACARE DRUG SOCIALITES PRIVATE LIMITED Vs. THE UNION OF INDIA
May 2, 2017
M/S. ORANGE CITY MOBILE COLLECTION, 17, GANDHI GRAIN MARKET, OPP : AXIS BANK, CHAPROO NAGAR SQUARE, CENTRAL AVENUE ROAD, NEAR DENA BANK, NAGPUR, THROUGH ITS PARTNERS Vs. M/S. CITY COLLECTION, A DULY REGISTERED PARTNERSHIP FIRM, SHOP NO.2, NEELKAMAL COMPLEX, MAHAJAN MARKET, SITABULDI, NAGPUR
February 28, 2017
M/S. PHOTOLIBRARY INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
September 12, 2017
M/S. PLAZMA TECHNOLOGIES PVT. LTD. Vs. JSM TECHNOLOGIES & ORS.
June 5, 2017
M/S. POLYPHARMA PVT.LTD Vs. SHRI RANGNATH S. IYER
February 7, 2017
M/S. R.M. JAISWAL WINE SHOP Vs. STATE OF MAHARASHTRA
July 26, 2017
M/S. RAGHUVEER AGENCIES PVT. LTD. & ORS. Vs. MR. SANTOSH S/O. ANANTRAO JAGTAP & ORS.
January 19, 2017
M/S. RALLIS INDIA LIMITED & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
April 10, 2017
M/S. RASHMI INFRASTRUCTURE DEVELOPERS LTD. Vs. INCOME TAX SETTLEMENT COMMISSION
January 20, 2017
M/S. RELIANCE ENTERPRISES Vs. MOHAMAD NAIEM SHAIKH
September 20, 2017
M/S. RELIANCE INDUSTRIES LTD. Vs. UNION OF INDIA
August 22, 2017
M/S. SHAKTI INTERNATIONAL PRIVATE LIMITED Vs. M/S. EXCEL METAL PROCESSORS PRIVATE LIMITED
March 16, 2017
M/S. SHIVALIK VENTURES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE
March 8, 2017
M/S. SHRUTI ORE CARRIERS Vs. M/S. SYNERGY TRADE EXCHANGE, A PROPRIETORSHIP CONCERN OF MR. ROHAN LOBO, HAVING OFFICE AT, A
January 30, 2017
M/S. STRESSED ASSETS STABILIZATION FUND Vs. THE STATE OF MAHARASHTRA
November 22, 2017
M/S. SURETECH HOSPITAL & RESEARCH CENTRE LIMITED Vs. MAHARASHTRA AIR PORT DEVELOPMENT COMPANY LTD.
May 5, 2017
M/S. TATA JOHNSON CONTROLS AUTOMOTIVE LIMITED Vs. STATE OF MAHARASHTRA
August 3, 2017
M/S. TULSYAN NEC LIMITED AND OTHER Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
April 6, 2017
M/S. ULTRATECH CEMENT LTD. Vs. THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE, 2(2)
April 18, 2017
M/S. UPBEAT TRADING PVT. LTD., Vs. M/S. MAJOR METALS LTD.
March 24, 2017
M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LTD) Vs. NOBLE RESOURCES INTERNATIONAL PTE LTD.
June 12, 2017
M/S. VELINGKAR BROTHERS Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), EDC COMPLEX, PATTO, PANAJI GOA.
June 13, 2017
M/S. VIJAY CONSTRUCTIONS Vs. STATE OF MAHARASHTRA
July 18, 2017
M/S. YOGIRAJ CATTLE FEEDS Vs. GOVIND BABA SAHAKARI DUDH UTPADAK SANSTHA MARYADIT
January 4, 2017
M/S. ZUARI GLOBAL LTD. AND OTHER Vs. THE ASSISTANT COMMISSIONERS OF INCOME TAX CIRCLE
April 19, 2017
M/S.BLACK TICKET FILMS Vs. MR.WALTER PHILIP
July 12, 2017
M/S.HARMAN OVERSEAS, A PARTNERSHIP FIRM Vs. DONGGUAN TR BEARING COMPANY LIMITED
August 4, 2017
M/S.MAHYCO VEGETABLES SEEDS LTD. & ORS. Vs. THE STATE OF MAHARSHTRA & ORS.
April 6, 2017
M/S.SUSWARAJYA FOUNDATION, SATARA AND ANR. Vs. THE COLLECTOR, SATARA AND OTHERS
January 31, 2017
MACLEODS PHARMACEUTICALS LTD. Vs. UNION OF INDIA
September 12, 2017
MADAN DHARMA RATHOD Vs. THE STATE OF MAHARASHTRA
November 14, 2017
MADAN S/O GYANBA KAVAR Vs. STATE OF MAHARASHTRA
August 22, 2017
MADAN S/O SHANKAR BHIVSANE Vs. THE STATE OF MAHARASHTRA
November 29, 2017
MADAN SITARAM CHANDANBATWE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
July 21, 2017
MADHAODAS JANKIDAS MOHTA Vs. HIRABAI WD/O MOHAN CHAVAN
April 20, 2017
MADHAV ATMARAM SAHAKARI Vs. ASELMO FURTADO
May 2, 2017
MADHAV NATHA MALI AND OTHERS Vs. THE STATE OF MAHARASHTRA AND OTHERS
June 6, 2017
MADHAV S/O. VITHAL MAGAR Vs. THE STAT OF MAHARASHTRA & ORS.
June 27, 2017
MADHAVRAO GONDIRAO AWAGAN Vs. THE STATE OF MAH. AND OTHERS
November 3, 2017
MADHU KISHORE KENY Vs. ALI YAVAR JUNG NATIONAL INSTITUTE FOR HEARING HAND
December 4, 2017
MADHU SUSHIL GUPTA OF BOMBAY Vs. V R PICTURES
December 14, 2017
MADHUKAR Vs. STATE OF MAHARASHTRA
October 5, 2017
MADHUKAR BANSILAL CHAVHAN Vs. KARIM AYYUB PATEL AND OTHERS
January 24, 2017
MADHUKAR NANAJI DANDGE Vs. SHANTA D/O. WASUDEORAO MANKAR AND ANOTHER
April 19, 2017
MADHUKAR RAMDAS SHIMPI AND ORS Vs. STATE OF MAHARASTHRA AND ORS
November 7, 2017
MADHUKAR SHRAWAN PATIL Vs. STATE OF MAHARASHTRA
July 11, 2017
MADHUKAR SON OF AMRUTA PATIL Vs. PARASHRAM SON OF YEDUJI SONUNE
November 3, 2017
MADHUSUDAN DATTATRAYA JOSHI Vs. NARENDRA TRIVIKRAM KHANOLKAR
February 10, 2017
MADHUSUDAN RAMVILAS SHARMA @ CHOMWAL Vs. STATE OF MAHARASHTRA
January 4, 2017
MADHUSUDAN VISHWANATH MULE Vs. GAJANAN VISHWANATH MULE
October 31, 2017
MAH-HILL PROPERTIES PVT LTD AND ANOTHER Vs. BABLI SAMARTHMAL SETH OTHERS
June 22, 2017
MAHADEO NIVRUTTI DHAKNE Vs. STATE OF MAHARASHTRA
July 20, 2017
MAHADEO RAMCHANDRA CHIKATE Vs. BALIRAM S/O VITHU KHAIRE
July 10, 2017
MAHADEO SAUDAGAR GIDDE Vs. THE STATE OF MAHARASHTRA,
September 7, 2017
MAHADEO SHANKAR MIRASE Vs. STATE OF MAHARASHTRA, THROUGH P S O POLICE STATION, KARANJA, DISTRICT WASHIM
September 14, 2017
MAHADEO SHRIPAD DEO ... Vs. PURUSHOTTAM SHRIPAD DEO & ORS
December 22, 2017
MAHADEV ALIAS MAHADU NARAYAN KALE Vs. STATE OF MAHARASHTRA AND OTHERS
August 2, 2017
MAHADEV TITTHHAL JAGADALE Vs. THE STATE OF MAHARASHTRA & ANR.
July 11, 2017
MAHALGO BHUTO GAONKAR Vs. GURUDAS DATTA TIMBLO
March 31, 2017
MAHALSA ORA CARRIERS Vs. SANJAY KUMAR BAGLA
July 5, 2017
MAHAPALIKA AROGYA SEVA KARMACHARI SANGHATANA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
January 4, 2017
MAHAPALIKA MADHYAMIK SHIKSHAK SANGH Vs. MUNICIPAL CORPORATION OF GREATER
February 10, 2017
MAHARAJ GARAGE & COMPANY, MIRCHI BAZAR, ITWARI, NAGPUR Vs. COMMISSIONER OF INCOME TAX, VIDARBHA, NAGPUR
August 22, 2017
MAHARASHTRA APANG EKATMA SHIKSHAN ASSOCIATION, NAGPUR DISTRICT, NAGPUR Vs. STATE OF MAHARASHTRA
July 28, 2017
MAHARASHTRA ASSOCIATION OF SOCIAL WORK EDUCATORS Vs. STATE OF MAHARASHTRA
December 5, 2017
MAHARASHTRA COSMOPOLITAN EDUCATION SOCIETYS MCES COLLEGE OF EDUCATION AND RESEARCH Vs. THE PRESIDING OFFICER, MUMBAI UNIVERSITY AND COLLEGE TRIBUNAL & ORS.
February 15, 2017
MAHARASHTRA GRAMIN BANK Vs. UNION OF INDIA
July 13, 2017
MAHARASHTRA HEAVY VEHICLE AND INTERSTATE CONTAINER OPERATORS ASSOCIATION. Vs. UNION OF INDIA
August 4, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT Vs. ABDUL LATIF S/O SHEIKH MUNNU
April 7, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CO. Vs. SHASHIMOHAN SUGANCHAND TAPADIYA
June 8, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. SARASWATIBAI AND ORS.
November 29, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. DAYARAM
June 8, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. COMMISSIONER OF INCOME TAX AND ORS.
March 8, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION Vs. RAM SAJU RATHOD
July 13, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, THROUGH ITS CHIEF EXECUTIVE OFFICER Vs. BHIKABAI ONKAR HIVRALE
June 8, 2017
MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION, THROUGH ITS CHIEF EXECUTIVE OFFICER HAVING ITS OFFICE Vs. CHAMPAT GANPAT KHADE
July 14, 2017
MAHARASHTRA MARITIME BOARD Vs. PNP MARITIME SERVICES PVT LTD
June 22, 2017
MAHARASHTRA POLLUTION CONTROL BOARD Vs. M/S. DEEPAK FERTILISERS AND PETRO CHEMICALS CORPORATION LTD. & ORS.
September 8, 2017
MAHARASHTRA PUBLIC SERVICE COMMISSION Vs. SMT. PUNAM BALASAHEB MADAGE
September 28, 2017
MAHARASHTRA RAJYA SHIKSHAK SENA Vs. STATE OF MAHARASHTRA
June 22, 2017
MAHARASHTRA RETAIL LIQUOR DEALERS ASSOCIATION Vs. THE COMMISSIONER, STATE EXCISE
May 31, 2017
MAHARASHTRA S T WORKERS CONGRESS (INTUC) Vs. STATE OF MAHARASHTRA
October 4, 2017
MAHARASHTRA STATE CO-OPERATIVE CONSUMERS FEDERATION LTD Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY TO GOVERNMENT MEDICAL EDUCATION AND DRUGS DEPARTMENT, MANTRALAYA, MUMBAI
June 7, 2017
MAHARASHTRA STATE COOPERATIVE COTTON GROWERS MARKETING FEDERATION LTD. Vs. THE APPELLATE AUTHORITY
April 27, 2017
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SMT. JAMIRSHAHA JABBARSHAH
September 21, 2017
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. SHILPA STEEL AND POWER LIMITED
July 18, 2017
MAHARASHTRA STATE MINING CORPORATION Vs. STATE OF MAHARASHTRA
December 15, 2017
MAHARASHTRA STATE POWER GENERATION CO. Vs. SHATRUGHNA SON OF LATARI YERGUDE
January 6, 2017
MAHARASHTRA STATE PUBLIC PROSECUTORS ASSOCIATION AND ORS Vs. STATE OF MAHARASHTRA AND ORS
July 25, 2017
MAHARASHTRA STATE ROAD DEVELOPMENT CORPORATION LTD , MUMBAI Vs. CAPT CHANDRADEO NARAYAN SINGH
October 4, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SADULLAH KHAN AZIZ KHAN
February 2, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. JAGNNATH
July 28, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. COMMISSIONER OF CENTRAL SERVICE, KOLHAPUR
November 13, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. LAXMAN S/O NAGORAO GAWANDE
August 1, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LTD , NAGPUR DIVISION Vs. ALKA WD/O VINOD BANTE
July 18, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH ITS DIVISIONAL CONTROLLER NANDED DIVISION, NANDED Vs. SHABANA BEGUM W/O SALIM KHAN
May 3, 2017
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION, THROUGH ITS DIVISIONAL CONTROLLER, JALGAON Vs. BABURAO RAOJI SHINDE, DECEASED,THROUGH L.RS
February 22, 2017
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. GANESH SAMPATRAO DHOLE
July 1, 2017
MAHARASTRA STATE CO-OPREATIVE TRIBAL DEVELOPMENT CORPORATION LTD.,BHANDARA Vs. COMMISSIONER OF INCOMTAX, NAGPUR AND ANOTHER
January 11, 2017
MAHATMA GANDHI MISSION TRUST, NANDED. THROUGH ITS CHAIRMAN Vs. DR.MANOHAR BALWANT PISOLKAR, AGE : MAJOR, OCCUPATION : SERVICE, R/O 5657/3, KHADKESHWAR, AURANGABAD
January 25, 2017
MAHATMA PHULE KRISHI VIDYAPEETH RAHURI, DISTRICT : AHMEDNAGAR, THROUGH ITS REGISTRAR Vs. AHMEDNAGAR ZILLA SHETMAJOOR UNION TRADE UNION CENTRE, TAHSIL KACHERI ROAD, SHRIRAMPUR, TQ. SHRIRAMPUR, DIST. AHMEDNAGAR
January 27, 2017
MAHAVIR SAMPAT KESKAR Vs. SURESH KRISHNAJI DESHPANDE AND OTHERS
June 9, 2017
MAHEMOOD ILAHI KHAN S/O MANZOOR ILAHI KHAN Vs. THE STATE OF MAHARASHTRA
October 31, 2017
MAHENDRA KADUBA WAHULE Vs. REENA MAHENDRA WAHULE
November 15, 2017
MAHENDRA S/O KADUBA WAHULE Vs. REENA W/O MAHENDRA WAHULE
December 15, 2017
MAHENDRA S/O.PATIRAJ YADAV Vs. STATE OF MAHARASHTRA
February 2, 2017
MAHENDRA TEKCHAND BEHERE Vs. THE STATE OF MAH.THR.PSO NAGPUR
November 21, 2017
MAHESH AILDAS RAJPUT Vs. UNITED NEWS OF INDIA AND ORS.
June 28, 2017
MAHESH G KERKAR SON OF G KERKAR Vs. GOA HUMAN RIGHTS COMMISSION THROUGH ITS SECRETARY HAVING OFFICE AT PANAJI -GOA
December 7, 2017
MAHESH JAGAN SURTI Vs. UNION TERRITORY ADMINISTRATION
August 22, 2017
MAHESH M. TARI Vs. INSPECTOR GENERAL OF PRISONS
June 30, 2017
MAHESH MAHADEV TARI Vs. STATE
November 17, 2017
MAHESH NARSIDAS PATEL Vs. UNION OF INDIA & ANR.
November 29, 2017
MAHESH NAVELKAR Vs. GOA STATE COPERATIVE BANK LTD.
November 8, 2017
MAHESH S/O LAXMAN GONDANE Vs. THE STATE OF MAHARASHTRA
November 14, 2017
MAHESH S/O MANIK MOTE Vs. THE STATE OF MAHARASHTRA
December 15, 2017
MAHESHPRASAD DWARKADAS JAISWAL Vs. THE STATE OF MAHARASHTRA
November 21, 2017
MAHINDRA CHANDRASEN Vs. UNION BANK OF INDIA
March 10, 2017
MAITHILEE TUKARAM KADAM Vs. STATE OF MAHARASHTRA AND OTHERS
August 29, 2017
MAKRAND S/O PURUSHOTTAM MALEWAR Vs. THE EDUCATION SOCIETY ,TUMSAR
February 15, 2017
MALABAR HILL CITIZENS FORUM Vs. THE COMMISSIONER OF LABOUR
July 11, 2017
MALAY N. SANGHVI Vs. INCOME TAX OFFICER
January 31, 2017
MALHARI SHAMBHU SAKAT Vs. THE STATE OF MAHARASHTRA
April 17, 2017
MALKHANSINGH NAZARSINGH CHAUHAN Vs. GODRICK MAENUAL DIAS
November 6, 2017
MALLU TIKARAM VARMA Vs. STATE OF MAHARASHTRA AND OTHERS
March 27, 2017
MAMTARANI SHYAMRAO SHENDE & ORS. Vs. UNION OF INDIA & ANR.
May 15, 2017
MANAGER, AIR AMBULANCE AVIATION AMBATT Vs. STATE OF GOA
August 3, 2017
MANAGER, SMK GLOBAL SECURITY SOLUTION INDIA PVT. LTD. Vs. KAILASH
February 27, 2017
MANAGING DIRECTOR Vs. SMT. RADESHREE G. GAD AND OTHER
August 4, 2017
MANDA NARAYAN PAROPTE & ANR. Vs. STATE OF MAHARASHTRA
September 5, 2017
MANDA W/O DNYANESHWAR DESHMUKH Vs. STATE OF MAHARASHTRA
May 30, 2017
MANGALA W/O JAIKUMAR MAGAR Vs. JAIKUMAR S/O KHELNATH MAGAR
November 21, 2017
MANGALA WD/O GAJANAN KALE Vs. MAHADEO S/O ASHOK GAWANE
July 6, 2017
MANGALABAI DINESH SHIRSATH (D) THR. LR. Vs. THE STATE OF MAHARASHTRA & ORS.
January 19, 2017
MANGANESE ORE (I) LTD. Vs. MOHD. YUNUSUDDIN SHEIKH & ORS.
July 4, 2017
MANGESH GURUDEO JUMNAKE Vs. STATE OF MAHARASHTRA
January 6, 2017
MANGESH KASHINATH BATTASE Vs. STATE OF MAHARASHTRA & ANR
December 4, 2017
MANGESH S/O DAMODHAR ... Vs. THE STATE OF MAHARASHTRA, THR. ...
December 22, 2017
MANGESH S/O DAMODHAR CHANDANKHEDE Vs. STATE OF MAHARASHTRA
December 21, 2017
MANGILAL SON OF DEVA RATHOD Vs. THE COLLECTOR AND ORS.
February 16, 2017
MANIK BAPURAO SHEJAL Vs. DY. INSPECTOR GENERAL (PRISONS)
August 1, 2017
MANIK S/O HIRAMAN RATHOD Vs. STATE OF MAHARASHTRA
November 16, 2017
MANIKCHAND HIRALAL NAHAR Vs. STATE OF MAHARASHTRA
June 15, 2017
MANIKGARH CEMENT Vs. COMMISSIONER OF CUSTOMS AND C. EX., NAGPUR
July 13, 2017
MANIKGARH CEMENT Vs. COMMISSIONER OF CUSTOMS AND C. EX., NAGPUR
July 3, 2017
MANIKLAL @ MANIKCHAND CHANDULAL BORANA Vs. THE STATE OF MAHARASHTRA
October 31, 2017
MANIPAL GOA CANCER & GENERAL HOSPITAL Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
April 27, 2017
MANISHA ASHOK SUTARIA @ MANISHA Vs. ASHOK SUTARIA
December 11, 2017
MANISHA NITIN URANKAR @ KAVITA DEVDATTA RUKADIKAR Vs. NITIN DEODATTA URUNKAR
October 9, 2017
MANJULA SUBHASH SHINGNE & ANR. Vs. RAMDAS PATILBA SHIONGNE & ORS.
January 9, 2017
MANKARNABAI SHANKAR PATIL Vs. STATE OF MAHARASHTRA
July 10, 2017
MANOHAR BALKRISHNA PINJARKAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY TRIBAL DEVELOPMENT DEPARTMENT MANTRALAYA, MUMBAI
July 27, 2017
MANOHAR DATTATRAY RAJOPADHYE Vs. VAIBHAV DEVELOPMENT CORPORATION & ORS
September 12, 2017
MANOHAR DUDHARAM CHOUKE Vs. STATE OF MAHARASHTRA, THROUGH P S O DESAIGANJ, DISTRICT GADCHIROLI
August 22, 2017
MANOHAR DUDHRAM CHOUKE Vs. STATE OF MAHARASHTRA
August 22, 2017
MANOHAR GANPATRAO KAPSIKAR Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, IRRIGATION DEPARTMENT, (NOW WATER RESOURCES DEPARTMENT), GOVERNMENT OF MAHARASHTRA
December 4, 2017
MANOHAR LAXMAN KARANDE Vs. STATE OF MAHARASHTRA THR.PSO.
July 13, 2017
MANOHAR S/O BHAURAO KHANVE Vs. STATE OF MAHARASHTRA (THROUGH PSO KATOL, DIST NAGPUR)
September 20, 2017
MANOHAR S/O JAIDEO TEMBHARE Vs. THE STATE OF MAHARASHTRA
November 15, 2017
MANOHAR S/O MAHADU KATE Vs. THE STATE OF MAHARASHTRA
November 20, 2017
MANOHAR S/O RAMCHANDRA DADMAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION THROUGH
July 18, 2017
MANOHAR S/O. VASUDEORAO SALVE Vs. THE DEAN, GOVERNMENT AYURVED RUGNALAYA & ORS.
January 16, 2017
MANOJ @ SONYA S/O RAMDAS GHULE Vs. COMMISSIONER OF POLICE PUNE CITY, DIST PUNE
September 4, 2017
MANOJ JAVERI STOCK BROKING PVT. LTD. MUMBAI Vs. GOPIKA S. MEHTA
January 30, 2017
MANOJ MADHUKAR GADGE Vs. DATTATRAYA S/O MANOHAR TEKADE
August 31, 2017
MANOJ MAGANLAL GHODKE Vs. STATE OF MAHARASHTRA THROUGH DIRECTOR OF MARKETING MAHARASHTRA STATE, PUNE
June 23, 2017
MANOJ S/O ISHWARLAL SHARMA Vs. RITI @ ARCHANA W/O MANOJ SHARMA
January 5, 2017
MANOJ S/O SHREERAM GANVEER Vs. SMT. URMILA W/O MANOJ GANVEER
March 23, 2017
MANORAMA MANOHAR KAUTHANKAR Vs. KONKAN RAILWAY CORPORATION LTD
May 12, 2017
MANSEL LIMITED Vs. BUNKERS ON BOARD SHIP M.V. GIOVANNA LULIANO & ORS.
May 5, 2017
MANSINGH DHONDIRAM SAKPAL Vs. THE STATE OF MAHARASHTRA
April 24, 2017
MANSOOR KHAN S/O GAFFUR KHAN Vs. STATE OF MAHARASHTRA AND OTHERS
October 4, 2017
MANU KAGLIWAL Vs. MAYO FOUNDATION FOR MEDICAL EDUCATION & RESEARCH
September 7, 2017
MANYAR GRAMIN SHIKSHAN PRASARAK MANDAL & ANR. Vs. STATE OF MAHARASHTRA & ORS.
November 6, 2017
MARATHWADA SOCIETY CHAWL COMMITTEE & ORS Vs. STATE OF MAHARASHTRA & ORS
September 26, 2017
MARCONI ESTEVAN RODRIGUES SON OF JOSE RODRIGUES Vs. THE STATE OF GOA
April 3, 2017
MARIA BENEDICTA MENDONCA Vs. STATE OLD-GOA POLICE STATION
July 10, 2017
MARIA DE LOURDES FILOMENA FIGUEIREDODE ALBUQUERQUE Vs. MINISTRY OF ENVIRONMENT, FOREST AND CLIMATE CHANGE
March 3, 2017
MARIA FATIMA @ SILO SILVA COELHO Vs. VAMAN NARAYAN KUNDAIKAR
April 28, 2017
MARIA THELMA ELVIRA MENEZES E D SOUZA Vs. MICHAEL LOPES
September 21, 2017
MARIBA PIRAJI CHAPEWAD Vs. THE STATE OF MAHARASHTRA
December 18, 2017
MAROTI S/O DAMDU MANIK Vs. STATE OF MAHARASHTRA
April 20, 2017
MAROTI S/O DAMDU MANIK Vs. STATE OF MAHARASHTRA
April 17, 2017
MAROTI S/O MOTIRAM RAMTEKE AND ORS. Vs. PRALHAD S/O CHINTAMANJI RAMTEKE AND ANR.
June 20, 2017
MAROTI SHRAWAN MANGHATE Vs. SMT. RITA Y. SAPRA
August 1, 2017
MARTHA W/O DEVIDAS RATHOD Vs. SCHEDULED CASTE, DE-NOTIFIED TRIBE (VIMUKTA JAATI), NOMADIC TRIBES, OTHER BACKWARD CLASSES AND SPECIAL BACKWARD CATEGORY DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE
December 19, 2017
MARUTI DAGADU CHARWAD (D) THR. L.R.S. Vs. SHRI BHAU NAMA GUJAR (D) THR. L.R.S.
March 7, 2017
MARUTI TRAVEL Vs. COMMISSIONER OF CENTRAL EXCISE, PUNE
September 4, 2017
MASSODALI SADAIKALI AND ANOTHER Vs. STATE OF MAHARASHTRA
March 27, 2017
MASTER PAVAN MUNDAWARE Vs. PRINCIPAL/HEAD MISTRESS OF ASHOKA UNIVERSAL SCHOOL
September 13, 2017
MASTER SIDDHANT VIKRAM PAL Vs. AUTHORIZATION COMMITTEE & ANR.
September 22, 2017
MAYA M.PEDNEKAR & ORS. Vs. STATE OF GOA & ORS.
February 2, 2017
MAYA NAMDEORAO KHARODKAR Vs. BHAGYASHREE PRAMOD DAVE
July 31, 2017
MAYAVATI RAHUL SADAR Vs. TEHSILDAR, PATUR, AKOLA
April 12, 2017
MAYUR PACKAGING WORKS Vs. STATE OF MAHARASHTRA & ANR
July 18, 2017
MAYUR SUNIL BAGUL Vs. STATE OF MAHARASHTRA & ANR.
October 4, 2017
MBH ENTERPRISES Vs. UNION OF INDIA
December 19, 2017
MCKINSEYCOMPANY, INC Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2017
MEENA V PAMNANI, MUMBAI Vs. COMMISSIONER OF INCOME TAX, CITYIX, MUMBAI
September 29, 2017
MEENA VINOD KULKARNI Vs. VINOD TRIMBAKRAO KULKARNI
November 6, 2017
MEERA TUKARAM NAIK Vs. GIVAJI BALKRISHNA SINAI
September 28, 2017
MEERA W/O KOLAMDAS SIRSAT Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY LAW AND JUDICIARY MANTRALAYA MUMBAI
June 5, 2017
MEGHA W/O RAJU CHOUDHARI Vs. SHANTABAI W/O VINAYAKRAO DESHMUKH
August 10, 2017
MEHBOOB BABUMIYAN SHAIKH AND OTHARS Vs. STATE OF MAHARASHTRA
February 22, 2017
MEHFOOZA AFROZ ANSARI Vs. REGIONAL DIRECTOR
December 14, 2017
MEHTAB LAIQ AHMED SHAIKH Vs. STATE OF MAHARASHTRA
October 13, 2017
MENINO CAMILO FERNANDES Vs. STATE OF GOA & ORS.
May 3, 2017
MENINO JOSE FERNANDES AND ORS. Vs. STATE OF GOA AND ORS.
January 11, 2017
MERCES BUILDERS PRIVATE LIMITED Vs. SHAIKH MOHAMMAD HANUF BEPARI & ANR.
May 5, 2017
MESSER HOLDINGS LIMITED A COMPANY Vs. BOMBAY OXYGEN CORPORATION LTD
March 16, 2017
MHASKE RAOSAHEB DADARAO AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
June 27, 2017
MIDC THROUGH ITS CHIEF EXECUTIVE OFFICER UDYOG SARATHI MAHAKALI GUFA MARG, ANDHERI (EAST) MUMBAI 23 Vs. MURAR RAMCHANDRA GHATGE (DECEASED) THROUGH HIS LRS, SMT.SUNANDA MURAR GHATGE, R/O 300C WARD, NEAR SHIVAJI MARKET, SHIVAJI PUTALA, KOLHAPUR
February 14, 2017
MIGUEL NAZARETH Vs. FINESSE CONSTRUCTION
May 4, 2017
MILIND MANIKRAO DOLARE Vs. MUKUNDWADI COOP. HOSING SOCIETY LTD
August 16, 2017
MILIND S/O SADHUJI ORKE Vs. MEMBER, INDUSTRIAL COURT, NAGPUR BENCH, NAGPUR
August 24, 2017
MILIND S/O SAHEBRAO LAHANE Vs. STATE OF MAHARASHTRA, THROUGH G P , HIGH COURT OF JUDICATURE OF BOMBAY HIGH COURT, AT AURANGABAD
June 29, 2017
MILIND S/O. ANANAT MOBHARKAR Vs. STATE OF MAHARASHTRA AND OTHERS
February 28, 2017
MILTON MARQUIS Vs. STATE OF GOA
February 15, 2017
MINALINI LALIT MODI Vs. KISHINCHAND CHELLARAM
September 19, 2017
MINEIRA NACIONAL LIMITADA, A SOCIEDADE POR QUOTAS CONSTITUTED UNDER THE PORTUGUESE LAW OF SOCIEDADE POR QUOTAS AND HAVING ITS OFFICE AT SALGAOCAR BHAVAN, ALTINHO, PANAJI, GOA AND OTHER Vs. HARDESH ORES PRIVATE LIMITED, A COMPANY REGISTERED UNDER THE COMPANIES ACT, 1956, HAVING ITS REGISTERED OFFICE AT VILLA FLORES DA SILVA, ERASMO CARVALHO STREET, MARGAO-GOA AND OTHERS
June 6, 2017
MISS FIRDOS VAHAJUDDIN ANSARI Vs. STATE OF MAHARASHTRA, THROUGH THE SECRETARY
April 5, 2017
MISS MAGDELINE JAMES SIMON Vs. STATE OF MAHARASHTRA AND ORS.
July 21, 2017
MISS. SANJIVANI SHRIPATI KAMBLE Vs. THE STATE OF MAHARASHTRA
November 6, 2017
MISS. ZARINA D/O LATE ABDUL KARIM Vs. MOHANKUMAR S/O KANHAIYYALAL SHARMA
March 27, 2017
MITHUN Vs. STATE OF MAHARASHTRA AND OTHERS
August 22, 2017
MOHAMAD IQLAK MOHAMAD IQBAL QURESHI Vs. STATE OF MAHARASHTRA
January 19, 2017
MOHAMAD LATEEF AHMED S/O TAJ MOHAMMAD Vs. REGISTRAR, BABASAHEB AMBEDKAR MARATHWADA UNIVERSITY, AURANGABAD
September 12, 2017
MOHAMAD LULFULLA S/O MOHD. ALI Vs. THE STATE OF MAHARASHTRA
November 10, 2017
MOHAMED RIZWAN MEMON AND OTHERS Vs. STATE OF GOA AND OTHERS
September 14, 2017
MOHAMMAD HISHAM OSMANI Vs. STATE OF MAHARASHTRA
April 6, 2017
MOHAMMAD ILLIYAS MAHAMMAD SHAFI Vs. SHAHEEN PARVEEN ZIAULMALLAN KHAN
September 26, 2017
MOHAMMAD RAFIQ USMAN SHAIKH Vs. STATE OF MAHARASHTRA
December 12, 2017
MOHAMMAD RAFIQUE MOHAMMAD ZAFAR Vs. SHAMIMBANO W/O MOHAMMAD RAFIQUE
August 14, 2017
MOHAMMED HASAN MEHENDI HASAIN SHEIKH Vs. STATE OF MAHARASHTRA
January 9, 2017
MOHAMMED IMRAN S/O SHABBIR DARYAWARDI Vs. STATE OF MAHARASHTRA & ORS
December 14, 2017
MOHAMMED MUSTAFA S/O MOHAMMAD MASTAN Vs. THE STATE OF MAHARASHTRA
December 4, 2017
MOHAMMED SUFIYAN RAFIQUE QURESHI & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
May 29, 2017
MOHAMMEDHUSSAIN ABDULLABHAI Vs. SHABBIRBHAI ABDULLABHAI
October 13, 2017
MOHAN @ MOHAN BABA S/O. JANGLU GEDAM Vs. STATE OF MAHARASHTRA
March 23, 2017
MOHAN KISAN BANGADKAR Vs. EDUCATION OFFICER (SECONDARY), ZILLA PARISHAD
February 22, 2017
MOHAN MORESHWAR AGASHE Vs. MANAGING DIRECTOR, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
March 3, 2017
MOHAN S/O. RAJARAM DANGE Vs. THE STATE OF MAHARASHTRA
February 16, 2017
MOHANLAL S/O TARACHAND PARADHI Vs. STATE OF MAHARASHTRA
December 7, 2017
MOHD ASHU ALIAS ASIF MOHD YAKUB AND OTHERS Vs. STATE OF MAHARASHTRA
March 2, 2017
MOHD. ANIS MOHD. ISMAIL MALLAS Vs. THE STATE OF MAHARASHTRA
November 9, 2017
MOHD. ASGAR CHOUDHARI AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
March 2, 2017
MOHD. BABLU KASIRUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
July 19, 2017
MOHD. HANIF S/O MOHD. HABIB Vs. STATE OF MAHARASHTRA
April 7, 2017
MOHD. HAROON S/O. MOHD. HANEERF & ANR. Vs. MOHD. YOUNUS S/O. MOHD. HANEEF & ORS.
September 12, 2017
MOHD. MUKHTAR MOHD. WAKARODDIN Vs. THE STATE OF MAHARASHTRA & ANR.
March 10, 2017
MOHD. MUSTAK. MOHAMAD ISMAIL Vs. SPECIAL LAND ACQUISITION OFFICER & ANR.
June 14, 2017
MOHD. MUZAMMIL RAGHIB S/O MOHD. AJMAL RAGHIB Vs. STATE OF MAHARASHTRA
March 24, 2017
MOHD. TAUSIF SHEIKH BABBU Vs. DIVISIONAL CONTROLLER MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
June 20, 2017
MOHD. YASIN CHUTAN SHAIKH Vs. STATE OF MAHARASHTRA
October 10, 2017
MOHD.SAMIR MOHD. JUBER SHAIKH Vs. THE STATE OF MAHARASHTRA
January 10, 2017
MOHINDER SINGH DUA Vs. KAMLA LANDMARC CONSTRUCTION PVT. LTD
December 8, 2017
MOHIT S/O SURESH DEORE Vs. STATE OF MAHARASHTRA
April 11, 2017
MOHMMED MUDASSAR HUSSAIN S/O MOHAMMAD UMAR Vs. THE STATE OF MAHARASHTRA
January 11, 2017
MOHOMMAD KHAN S/O RAHIM KHAN Vs. SHANKAR S/O MAROTI DHAGE
March 8, 2017
MOIL EXECUTIVE ASSOCIATION, NAGPUR & ANR. Vs. UNION OF INDIA & ANR.
February 15, 2017
MOIL LIMITED EARLIER KNOWN AS MANGANESE ORE INDIA LIMITED, 1A, KATOL ROAD, P.O. BOX NO.34, NAGPUR 440013 Vs. THE COMMISSIONER OF INCOME TAX, NAGPUR. SHRIB
April 26, 2017
MOMIN EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
June 13, 2017
MORE JEEVAN YASHWANT, AND 82 ORS. Vs. THE MUMBAI MUNICIPAL, CORPORATION AND ANR.
January 6, 2017
MORESHWAR NEELKANTH THENGARI AND OTHERS Vs. STATE OF MAHARASHTRA
August 24, 2017
MOTIAL S/O NAMDEO PAWAR Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE, NASHIK
December 22, 2017
MOTIRAM KAUTIKRAO TEKALE Vs. STATE OF MAHARASHTRA
February 8, 2017
MOTIRAM MANOHAR PHAD AND ANOTHER Vs. STATE OF MAHARASHTRA
November 17, 2017
MOTIRAM ZINGAR WAWRE Vs. STATE OF MAHARASHTRA
March 31, 2017
MOTOR VESSEL MANGALAM Vs. ALICE ELIZABETH DSOUZA
December 13, 2017
MR FIROZE ADI VAKIL Vs. MISS ZARENE FRAMROZ MUNSHI
July 6, 2017
MR MUJIBUR REHMAN HAJI ISRAR ALAM SIDDIQUI Vs. M/S K.T. KUBAL AND CO.
July 14, 2017
MR. ABHINAV DIPAKBHAI PATEL Vs. DIRECTOR, TRANSPORT DEPARTMENT
April 21, 2017
MR. AGOSTINHO PIRES SON OF LATE ANTONIO PIRES Vs. SMT. OLIVIA DSOUZA D/O LATE ANTONIO PIRES
February 6, 2017
MR. AJAY RAMRAO CHAVAN Vs. MRS. SAMPADA AJAY CHAVAN
October 12, 2017
MR. ARPUTHARAJ NADAR Vs. DESIGNATED OFFICER ASSISTANT ENGINEER (BUILDING AND FACTORY)
April 25, 2017
MR. BABUSO BHOMA GAUDE Vs. LATE SHANU VASSU GAUDE (SINCE DECEASED)
October 12, 2017
MR. DEEPAK SHAH, SON OF SHRI N. SHAH Vs. ESTATE OFFICER
March 1, 2017
MR. HARIKISHAN SHANKARJI GUDIPATI ALIAS DR. GOGIKAR HARIKISHAN AND OTHERS Vs. ECL FINANCE LIMITED
February 14, 2017
MR. HAYAGRIV ASHOK JOGANI, OF MUMBAI INDIAN INHABITANT, RESIDING AT 61/A, 6TH FLOOR, TAHNEE HEIGHTS, BUILDING NO.D, PETIT HALL, 66, NEPEAN SEA ROAD, MUMBAI Vs. SAILAM BVBA, A REGISTERED PARTNERSHIP FIRM, HAVING ITS REGISTERED OFFICE AT HOVENIERSTRAAT, 2
February 27, 2017
MR. IAN MCINTOSH Vs. MR. SANTAN JOVITO MONTEIRO, SON OF LATE MR. TONIO LOURDES MONTEIRO
February 1, 2017
MR. JADAVLAL S/O. MAVJI PATEL Vs. MAHINDRA FIRST CHOICE SERVICES LIMITED
July 28, 2017
MR. JAGDISH LAL GUPTA Vs. CAMEO FABRICS LTD.
July 12, 2017
MR. JAYANT BHAGWANTRAO SATAM & ORS. Vs. STATE OF MAHARASHTRA AND ORS.
October 20, 2017
MR. JAYANT SUNDERDAS KARIA AND ORS Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY AND ORS
March 10, 2017
MR. JILESINGH SARDAR SINGH Vs. VIKAS CARRIERS PVT. LTD.
April 11, 2017
MR. KISHANDAS BHAGWANDAS NAGPAL Vs. MR. JETHANAND BHAGWANDAS NAGPAL
July 5, 2017
MR. LALCHAND RAGHUNATH LUNAVAT Vs. DNYANOBA SADBA KADRE
November 2, 2017
MR. LETICIA E DOS M. SIMOES Vs. STATE OF GOA AND OTHERS
January 12, 2017
MR. LOUIS TEOTONIO MENDES Vs. THE VILLAGE PANCHAYAT CARAMBOLIM AND OTHER
May 4, 2017
MR. MANDAR DINKAR KHARKANDE Vs. STATE OF GOA AND OTHERS
April 12, 2017
MR. MANOJ JASWANTLAL KAPADIA Vs. STATE OF MAHARASHTRA
March 8, 2017
MR. MILAGRES MORAES Vs. THE STATE OF GOA
December 12, 2017
MR. MUKUL KARANDIKAR, AGE 42 YEARS, OCCU:SERVICE, R/O 202, SATVED COMPLEX, 2ND FLOOR, SARDAR PATEL STADIUM ROAD, NAVRANGPURA, AHMEDABAD (GUJRAT) Vs. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
April 7, 2017
MR. NANDLAK KHEMKA Vs. MR. RAMESH G. KANDOLKAR
July 10, 2017
MR. NILESH GOGRI Vs. STATE OF MAHARASHTRA
June 6, 2017
MR. NILESH SADA AIKAR Vs. MR. SURAJ SASHIKANT DESSAI
June 16, 2017
MR. P. SHALIYO Vs. THE PRINCIPAL SECRETARY, ADMINISTRATIVE REFORMS DEPARTMENT, GOVERNMENT OF GOA
March 8, 2017
MR. PANDURANG SADU KANDOLKAR, (SINCE DECEASED Vs. MR. CEZARIO F. DSOUZA
March 22, 2017
MR. PAUL VICTOR HEREDIA Vs. STATE OF GOA
June 15, 2017
MR. PRAKASH GAWAS Vs. STATE OF GOA AND OTHER
February 15, 2017
MR. RAJENDRA S/O SHAMRAOJI PADOLE Vs. STATE OF MAHARASHTRA & ORS.
August 24, 2017
MR. REGGIE FERNANDES Vs. MISS SHANTA C. KHOVALKAR
February 6, 2017
MR. RUI FERREIRA AND OTHER Vs. THE REGISTRAR OF CO
January 11, 2017
MR. SACHIN GANPATI DAVANDE Vs. THE CHAIRMAN & MANAGING DIRECTOR
November 13, 2017
MR. SACHIN VISHWAS KAMBLE Vs. MAHARASHTRA STATE ROAD TRANSPORT ...
December 22, 2017
MR. SANDEEP TULSHIRAM MOHITE Vs. REGISTRAR, SMALL CAUSES COURT, MUMBAI
April 21, 2017
MR. SANDESH B. NAIK, Vs. MORMUGAO MUNICIPAL COUNCIL
January 18, 2017
MR. SANGAM R. NARVEKAR S/O RAMA NARVEKAR Vs. COSTA RIVER TRANSPORT PVT. LTD.
November 27, 2017
MR. SANJAY SHRIVASTAVA, SON OF RAJENDRAPRASAD, AGE 48 YEARS, OCCU: SERVICE, MARRIED, INDIAN NATIONAL, RESIDENT OF F6, SUNSHINE APARTMENT, SHANTINAGAR, NAVELIM, MARGAO, GOA 403 707 Vs. THE STATE OF MAHARASHTRA, THROUGH POLICE STATION, MIDC, CIDCO, AURANGABAD, TQ. & DIST AURANGABAD
March 31, 2017
MR. SANJEEV TARCAR, SON OF LATE PADMANABH TARCAR Vs. ARMINIO RODRIGUES
November 27, 2017
MR. SAVIO R. DSOUZA Vs. THE POLICE INSPECTOR AND OTHERS
March 16, 2017
MR. SHAIKH JALAL THROUGH Vs. STATE OF GOA & ORS.
September 1, 2017
MR. SHARAD PRABHUDAS Vs. M/S. SAPANA REAL ESTATES & ORS.
March 31, 2017
MR. TRAJANO DMELLO Vs. STATE OF GOA
February 27, 2017
MR. ULHAS PEDNEKAR Vs. STATE
August 11, 2017
MR. VIJAY S. MACHINDAR Vs. MR. PUNEET JITENDRA SEJPAL AND ORS.
September 4, 2017
MR. VINAY KSHIRSAGAR Vs. COMMUNIDADE OF SERULA OF BARDEZ TALUKA, BARDEZ
July 31, 2017
MR. VINEET KACKER Vs. THE STATE OF MAHARASHTRA & ANR.
September 21, 2017
MR. VINOD P. MAHAJAN & ORS. Vs. STAET OF MAHRASHTRA & ANR.
October 10, 2017
MR. VIRAJ Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
June 27, 2017
MR. VISHWASRAO DATTATRAY KACHARE Vs. UNION OF INDIA
April 13, 2017
MR. VITHOBA RAGHOBA FATREKAR Vs. SHRI GAJANAN FATREKAR
February 16, 2017
MR.AJAY RAMCHANDRA PIMPARKAR Vs. M/S SARASWATI AUTO COMPONENTS
December 15, 2017
MR.ASEMLO FURTADO & ORS. Vs. STATE OF GOA & ORS.
March 2, 2017
MR.PANKAJ S/O .BHALLAJI ATRAM Vs. STATE OF MAHARASTRA & ORS.
February 28, 2017
MR.RAJESH K. SHAH Vs. MR.KAMLESH K. SAHANI
November 3, 2017
MR.S.RAGHURAMAN Vs. H.M.T. LIMITED HAVING ITS REGISTERED
July 19, 2017
MR.SANJAY SADANAND VARRIER Vs. M/S. POWER HORSE INDIA PVT. LTD.
March 22, 2017
MR.SHANTI RAMANAND SAGAR Vs. THE COMMR. OF INCOME TAX, .B.C.I
November 17, 2017
MR.SIDDHARAM SHIVAPPA PATIL Vs. STATE OF MAHARASHTRA AND ORS.
February 17, 2017
MR.UTTAM E.SIRSAT & ORS Vs. UNION OF INDIA & ANR.
July 6, 2017
MRINNAYI RAJESH BODADE (MS.) Vs. STATE OF MAHARASHTRA & ORS.
February 20, 2017
MRS BHARTI BHAUSAHEB AHER Vs. MR.BHAUSAHEB KAUTIK AHER
January 6, 2017
MRS. AHALYA A. SAMTANEY Vs. STATE OF MAHARASHTRA
July 24, 2017
MRS. AMELIA DINIZ Vs. MR VITTOL BHAWANT KAMAT
November 24, 2017
MRS. ASHA S. SHIKHARE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ORS.
January 23, 2017
MRS. BANA HOSHIE DEBOO Vs. BANK OF INDIA
July 21, 2017
MRS. BERNADETTE MARIA C. MASCARENHAS Vs. MR. KANTA N. MORAJKAR
February 20, 2017
MRS. CHRISTINE LAZARUS MENEZES Vs. MR. LAZARUS PETER MENEZES
April 21, 2017
MRS. ESTHER SANKWALKAR Vs. SHRI MANUEL FILANDRO DE CARVALHO (D) THR. LRS. & ORS.
February 23, 2017
MRS. ESTRELINA EUNATA ALCACOAS Vs. UNION OF INDIA AND OTHERS
February 23, 2017
MRS. FIROZA POPERE Vs. MRS. USHA DHANANJAYAN
November 15, 2017
MRS. HUTOXI NOSHIR SHROFF Vs. BANK OF INDIA
July 21, 2017
MRS. IDA BARRETO, WIDOW OF ANTONIO, MAJOR TEODOSIO FURTADO Vs. MR. MAXMIANO GUILHERME FURTADO AND HIS WIFE AND ANOTHER
July 6, 2017
MRS. JOANITA GONSALVES, Vs. SMT. ANTONETA DCOSTA E GONSALVES
January 23, 2017
MRS. KAILASHBEN MAHENDRABHAI PATEL Vs. THE STATE OF MAHARASHTRA
May 5, 2017
MRS. KRUPALI NAIK, D/O SHRI N. BANERJEE NAIK Vs. STATE OF GOA
June 14, 2017
MRS. LAVINA MARTIN Vs. MR. SAM BOSCO MARTIN
May 5, 2017
MRS. LEELA NARVEKAR, DAUGHTER OF LIMO NARVEKAR Vs. MR. KESHAV NARVEKAR @ CORTEZ, S/O MARY NARVEKAR @ CORTEZ
November 3, 2017
MRS. MADHU KISHORE KENY Vs. ALI YAVAR JUNG NATIONAL INSTITUTE FOR
December 4, 2017
MRS. MANISHA RAHUL BHOSLE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
MRS. MANISHA UMARAOSING CHAVHAN Vs. STATE OF MAHARASHTRA AND ORS.
February 9, 2017
MRS. NINA DEEPAK VERMA Vs. TREE OFFICER, MCGM & ORS.
May 26, 2017
MRS. PERVIN JEHANGIR & ORS. Vs. UNION OF INDIA AND ORS.
May 5, 2017
MRS. RABIA A. KHAN Vs. STATE OF MAHARASHTRA
February 9, 2017
MRS. RANI SEVAKRAM Vs. THE ORIENTAL INSURANCE CO. LTD.
February 28, 2017
MRS. ROSITA FERNANDES Vs. MR. INACIO PIEDADE FERNANDES, SON OF LATE ANTONIO FERNANDES
September 20, 2017
MRS. SHAHNAJ TAJ. MOHD. HASHMI & ANR. Vs. SENIOR INSPECTOR OF POLICE & ANR.
May 5, 2017
MRS. SHAMA RAHUL MOHOLKAR Vs. RAHUL DEORAO MOHOLKAR
November 10, 2017
MRS. SHEROO SHAPURJI Vs. BANK OF INDIA
July 21, 2017
MRS. SHWETA SHIRISH KENCH Vs. MR. PRAKASH RAMCHANDRA KENCH
January 24, 2017
MRS. SUHASINI S.GOVENKAR & ORS. Vs. SHRI GOPAL JHA
March 14, 2017
MRS. SWATI SAYAJI PATIL Vs. STATE OF MAHARASHTRA & ANR.
August 7, 2017
MRS. TEJESWINI D/O. GANGADHARRAO Vs. SACHIN S/O. ASHOK PATIL
October 31, 2017
MRS.VANDANA W/O. NANDKISHORE KHEDIKAR Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY & ORS.
March 31, 2017
MRUNAL BHAGAT Vs. MERLE IRENE CARVALHO
September 18, 2017
MS SHEETAL MARUTI KURUNDWADE AGE 25 YEARS, OCCUPATION: SERVICE, INDIAN INHABITANT PRESENTLY RESIDING AT 511 Vs. METAL POWER ANALYTICAL (I) PVT LTD., A PRIVATE LIMITED COMPANY, SHARES AND REGISTERED AS UNDER THE COMPANIES ACT, 1956 AND HAVING ITS REGISTERED OFFICE AT B
March 2, 2017
MS. BHUMIKA CLEANTECH SERVICES PVT. LTD., A COMPANY REGISTERED UNDER THE INDIAN COMPANIES ACT, HAVING ITS REGISTERED OFFICE AT C Vs. THE LOKAYUKTA, INSTITUTION OF GOA LOKAYUKTA, STATE GUEST HOUSE, GROUND FLOOR, ALTINHO, PANAJI, GOA
March 10, 2017
MS. JACINTA MASCARENHASE FERNANDES Vs. STATE OF GOA
January 11, 2017
MS. PRATIBHA PRABHAKAR KHAPE Vs. STATE OF MAHARASHTRA & ANR.
September 28, 2017
MS. SWATI SHANTARAM BAGDE INDIAN INHABITANT RESIDING Vs. THE CONTROLLER OF EXAMINATION
March 8, 2017
MS.SHOBHA SHALIGRAM KADU Vs. THE STATE OF MAHARASHTRA
October 31, 2017
MUKESH KOTHARI Vs. STATE BANK OF INDIA, BELGAUM AND OTHERS
March 10, 2017
MUKESH KUMAR GODARA Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, BEGUMPURA POLICE STATION, AURANGABAD
September 21, 2017
MUKESH PANDURANG BASTAV Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
November 23, 2017
MUKESH S/O DATTOPANT @ DATTATRAYA Vs. STATE OF MAHARASHTRA
August 31, 2017
MUKESH S/O. DASHRATH BOLGUNDEWAR Vs. CHARAN S/O. MAHADEO BOLGUNDEWAR
August 1, 2017
MUKTESHWAR S/O SIDRAM DESHMANE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, AUSA POLICE STATION, TQ AUSA, DIST LATUR
October 4, 2017
MUKUND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, BELAPUR
September 20, 2017
MUKUND S/O. SUDAM BORKAR Vs. PRADNYASHEELA W/O RAMESH GHATE
January 12, 2017
MUMBAI GRAHAK PANCHAYAT AND ANOTHER. Vs. STATE OF MAHARASHTRA AND OTHERS.
May 5, 2017
MUMBAI METROPOLITAN REGION DEVELOPMENT AUTHORITY Vs. FARE FIXATION COMMITTEE
December 4, 2017
MUMBAI PORT TRUST FLOTILLA WORKERS ASSOCIATION Vs. MUMBAI PORT TRUST, PORT BHAVAN
July 6, 2017
MUNAF ABU DASURKAR Vs. STATE OF MAHARASHTRA AND ORS.
December 7, 2017
MUNICIPAL COMMISSIONER, PUNE MUNICIPAL CORPORATION, SHIVAJI NAGAR, PUNE 411005 Vs. SHRI. KISAN BABU DARGE, ROOM NO. 180, CHAWL NO.8, PANDAV NAGAR, HEALTH CAMP, PUNE 411016
March 23, 2017
MUNICIPAL CORPORATION FOR THE CITY OF KALYAN AND DOMBIVLI Vs. RUDRANEE INFRASTRUCTURE LTD.
July 5, 2017
MUNICIPAL CORPORATION OF CITY OF THANE Vs. SPECIAL LAND ACQUISITION OFFICER
September 6, 2017
MUNICIPAL CORPORATION OF CITY OF THANE Vs. MUKESH RAMFUL GUPTA
December 22, 2017
MUNICIPAL CORPORATION OF GR. MUMBAI Vs. TRIPAT CHAMANLAL OBEROI AND OTHERS
January 19, 2017
MUNICIPAL CORPORATION OF GREATER BOMBAY, MUMBAI Vs. BHARAT CONSTRUCTION, A REGISTERED FIRM, MUMBAI
May 5, 2017
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WALTER BAU AG (IL)
December 22, 2017
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. WALTER BAUAG (IL)
October 31, 2017
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MUMBAI MAHANAGARPALIKA KARYALAYEEN KARMACHARI SANGHATANA
September 21, 2017
MUNICIPAL COUNCIL Vs. STATE OF MAHARASHTRA AND ANR.
February 16, 2017
MUNICIPAL COUNCIL OSMANABAD Vs. TRIVENI W/O MADAN MASKE
November 3, 2017
MUNICIPAL COUNCIL, BHANDARA Vs. INDUSTRIAL COURT, NAGPUR
August 18, 2017
MUNICIPAL COUNCIL, TIRORA, THROUGH ITS CHIEF OFFICER, TIRORA, DISTRICT - GONDIA Vs. BHANDARA ZILLA NAGAR PARISHAD KAMGAR SANGHATNA, TIRORA, THROUGH ITS NEW PRESIDENT MAHENDRA WALDE
June 15, 2017
MUNICIPAL COUNCIL, TUMSAR Vs. SONIA
September 15, 2017
MURGAN @ DILLI AMMASHI DEVENDRA Vs. THE STATE OF MAHARASHTRA
August 10, 2017
MURLIDHAR DAULAT BHARASKAR Vs. ZILLA PARISHAD, AHMEDNAGAR
January 30, 2017
MURLIDHAR MAKDU SAPKALE Vs. STATE OF MAHARASHTRA
November 24, 2017
MURLIDHAR PARBAT PATIL Vs. DEVENDRA CHAWALA NARENDRASINGH
July 13, 2017
MURLIDHAR S/O KASHINATH MEHTRE Vs. STATE OF MAHARASHTRA THROUGH P S O SINDKEHDRAJA DIST BULDANA
September 14, 2017
MURTUZA @ MIRZA GULZAR BAIG, S/O MIRZA RAUF BAIG Vs. STATE OF MAHARASHTRA
April 28, 2017
MUSKAN W/O. SHAIKH RASHID @ RAFIQ Vs. THE STATE OF MAHARASHTRA
January 10, 2017
MUSTAQ AHMED Vs. STATE OF GOA
April 3, 2017
MUZZAMMIL ATAUR - REHMAN SHAIKH Vs. STATE OF MAHARASHTRA
October 5, 2017
MYCON CONSTRUCTION LTD. Vs. UNION OF INDIA
February 27, 2017
MYDREAM PROPERTIES PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS (IMPORTS), MUMBAI
December 8, 2017
MYMOONA PEER ALIAS ANA BELINDA DIAS Vs. DENA BANK, THROUGH ITS CHIEF MANAGER, (AUTHORIZED OFFICER) C/S DENA BANK, PANAJI BRANCH
July 25, 2017
N P BHAVSAR & ANR Vs. UCO BANK & ORS
December 7, 2017
N.T.C.(S.M.) LTD. Vs. KAMLA SINGH AND ORS.
June 23, 2017
NABI AHMED MOHAMMED VASIN Vs. SABIRA W/O MOHAMED SIDDIQUE
August 4, 2017
NAGESH GANGADHAR VIBHUTE Vs. STATE OF MAHARASHTRA
August 2, 2017
NAGESH LAXMAN TAKMOGE Vs. COMMISSIONER OF POLICE, SOLAPUR AND ORS
July 11, 2017
NAGINA HAKIMUDDIN AKOLAWALA Vs. STATE OF MAHARASHTRA
February 6, 2017
NAGINCHAND S/O. DEVICHAND BUCCHA Vs. SHRI VINOD S/O. TARACHAND GUPTA & ORS.
September 26, 2017
NAGNATH DEVIDASRAO PADHYE Vs. THE STATE OF MAHARASHTRA
December 20, 2017
NAGPUR DISTILLERIES PVT. LTD. Vs. THE KARMAVEER SHANKARRAO KALE SAHAKARI SAKHAR KARKHANA LIMITED
March 15, 2017
NAHIDA RISHAD COOPER Vs. MR. RISHAD DARAYAS COOPER
December 6, 2017
NAI PAL SINGH Vs. UNION OF INDIA
September 20, 2017
NAKANE ROAD, DEOPUR, DHULE, DISTRICT DHULE Vs. THE STATE OF MAHARASHTRA, ITS SECRETARY, TRIBAL DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI 32 AND OTHERS
June 20, 2017
NAKSHATRA PROPERTIES PRIVATE LIMITED Vs. HIYA ASSOCIATES
July 21, 2017
NAMDEO S/O SITARAM KUTARMARE Vs. RAIBAI W/O BAPURAO GAURKAR
September 19, 2017
NAMDEO S/O. GAJANAN BUTALE Vs. THE NEW INDIA ASSURANCE COMPANY LIMITED
November 3, 2017
NAMITA EDUCATION AND WELFARE Vs. STATE OF MAHARASHTRA
November 7, 2017
NAMRATA ANAND ALHAT Vs. STATE OF MAHARASHTRA
January 9, 2017
NANA S/O FALGUNRAO PATOLE Vs. THE STATE OF MAHARASHTRA
November 8, 2017
NANA S/O SADUJI MANE Vs. STATE OF MAHARASHTRA, THROUGH PSO KURHA, DISTRICT AMRAVATI
December 13, 2017
NANA S/O. SHIRAM WANKHADE Vs. STATE OF MAHARSHTRA
April 25, 2017
NANAK SON OF PESUMAL WASWANI Vs. STATE OF MAHARASHTRA, THROUGH OFFICER IN CHARGE ANTI-CORRUPTION BUREAU, NAGPUR, TQ & DISTT NAGPUR
December 21, 2017
NANASAHEB S/O RAMNATH NIRMAL Vs. STATE OF MAHARASHTRA
November 9, 2017
NANDA MURLIDHAR DESHMUKH Vs. THE STATE OF MAHARASHTRA AND ORS.
February 6, 2017
NANDA PRAKASH PAWAR Vs. STATE OF MAHARASHTRA THROUGH
November 1, 2017
NANDA VASANTRAO DEVGHARE Vs. VITTHAL FAKIRAJI MANKAR
August 8, 2017
NANDAN SIMEPURUSHKAR S/O DAS HARI SIMEPURUSHKAR Vs. MARIO VALADARES S/O JOHN VALADARES
April 20, 2017
NANDKISHOR PRALHAD VYAWAHARE Vs. SAU. MANGALA W/O PRATAP BANSAR
November 14, 2017
NANDKISHOR SHIVPRASAD JAISWAL Vs. STATE OF MAHARASHTRA, DEPARTMENT OF EXCISE
November 17, 2017
NANDKUMAR S/O BALIRAM SARDAR Vs. STATE OF MAHARASHTRA
November 9, 2017
NANDKUMAR S/O. SHIVMURTI MUNDHE Vs. THE STATE OF MAHARASHTRA & ANR.
March 27, 2017
NANDU ATMARAM WAJEKAR Vs. UNION OF INDIA
April 5, 2017
NANDU S/O BHAGWAN PARDESHI, Vs. SMT.HIRKANBAI WD/O ADHAR PATIL
December 15, 2017
NANDU S/O VITTHAL SONAWANE Vs. STATE OF MAHARASHTRA
October 10, 2017
NANUBHAI NICHHABHAI DESAI Vs. DEPUTY GENERAL MANAGER, UCO BANK
April 11, 2017
NANURAM S/O. DAGDU BELDAR Vs. THE STATE OF MAHARSHTRA & ORS.
February 13, 2017
NARAYAN BABI SALGANONKAR Vs. JAYSHREE ALIAS MANASI NARAYAN SALGANONKAR
May 5, 2017
NARAYAN DADA BOKHARE Vs. THE STATE OF MAHARASHTRA
March 8, 2017
NARAYAN DATTU PANCHAL Vs. THE STATE OF MAHARASHTRA
November 30, 2017
NARAYAN DILIDAS SAHU Vs. M/S. AGRAWAL CONSTRUCTION
October 12, 2017
NARAYAN DINBAJI JAMBHULE Vs. DR.DEORAO MADGUJI HOLI AND OTHERS
January 19, 2017
NARAYAN DIWAKAR S/O. LATE SH.CHATTI LTD Vs. STATE OF MAHARASHTRA
February 1, 2017
NARAYAN MURLIDHAR THENG AND OTHERS Vs. DINKAR S SHINGE AND ANOTHER
July 18, 2017
NARAYAN S/O GOMAJI WANKAR Vs. THE STATE OF MAHARASHTRA, THROUGH
November 16, 2017
NARAYAN S/O. MAHADU VISHWABRAHMA Vs. THE STATE OF MAHARASHTRA & ORS.
February 28, 2017
NARAYAN S/O. SHRIKRISHNA POTE Vs. STATE OF MAHA., THROUGH ITS SECRETARY
July 6, 2017
NARAYAN SON OF GULABRAO THAKRE Vs. THE STATE OF MAHARASHTRA AND ORS.
February 16, 2017
NARAYANA FARM PRODUCE PVT LTD Vs. JALARAM FEEDS, THROUGH ITS PARTNER, YOGESH KANTILAL KATARIA
September 15, 2017
NARAYANAM NARSIMHA MURTHY Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
April 19, 2017
NARAYANRAO S/O GANPATRAO KHEDKAR Vs. THE STATE OF MAHARASHTRA, THROUGH
November 21, 2017
NARENDRA BHIMSEN PATIL Vs. SURENDRA B BORKAR
August 9, 2017
NARENDRA PLASTIC PRIVATE LTD. & ANR. Vs. DBS BANK LIMITED
February 28, 2017
NARENDRA S/O BALAJI GHODMARE Vs. THE SCHEDULED TRIBE CERTIFICATE
November 8, 2017
NARENDRA S/O NATHU CHAUDHARY & ANR. Vs. DIRECTOR OF EDUCATION (PRIMARY), PUNE AND OTHERS
September 19, 2017
NARENDRAKUMAR BHIMRAO NALAWADE Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE
November 29, 2017
NARESH DEVILAL PATLE Vs. THE STATE OF MAHARASHTRA
March 7, 2017
NARESH KHULO GAUDE AND OTHER Vs. THE COLLECTOR, SOUTH GOA DISTRICT, MARGAO, GOA
February 14, 2017
NARESH WAMANRAO RAUT & ORS. Vs. STATE OF MAHARASHTRA & ANR.
September 1, 2017
NARESH WASUDEO KHANZODE Vs. COMMANDANT, CENTRAL RESERVE POLICE FORCE
July 25, 2017
NARHAR SUPDU BHADANE Vs. THE STATE OF MAHARASHTRA
November 3, 2017
NARHARI S/O. LAXMAN SURYAWANSHI, AGE 66 YEARS, OCC. AGRIL., R/O. RUI (UTTAR) TQ. AHMEDPUR, DIST. LATUR. Vs. THE STATE OF MAHARASHTRA
June 30, 2017
NARSING S/O SHANKARRAO SHIVSHETTE Vs. SECRETARY, BHARAT LIBERAL EDUCATION SOCIETY AT UDGIR TALUKA UDGIR DISTRICT LATUR
August 28, 2017
NARSINVRAO S. CHAWAN @ SWAPNIL & ANR. Vs. JANU BABUSO NAIK
August 18, 2017
NASIR AMIN HUNGUND, Vs. M/S. GLASSPAANE ALUMINIUM
April 5, 2017
NASIR HUSAIN SALIMULLAH ANSARI Vs. STATE OF MAHARASHTRA
December 7, 2017
NASRUDDIN S/O GULZAR Vs. LOGISTIC PROJECTS INDIA LIMITED
August 21, 2017
NATEPUTE EDUCATION SOCIETY, HAVING OFFICE AT/POST NATEPUTE TAL MALSHIRAS, DIST SOLAPUR Vs. STATE OF MAHARASHTRA DEPARTMENT OF SECONDARY SCHOOL EDUCATION MANTRALAYA, MUMBAI THROUGH ITS SECRETARY
November 10, 2017
NATIONAL INSURANCE CO LTD Vs. DILIP
November 28, 2017
NATIONAL INSURANCE CO LTD THROUGH ITS DIVISIONAL MANAGER, DIVISION OFFICE NO IV, DHANTOLI, NAGPUR Vs. BHAGWAN RAJARAM GAWAI
July 12, 2017
NATIONAL INSURANCE CO LTD, THROUGH ITS DIVISIONAL Vs. DHARMENDRA SAHA SON OF BHIKARI SAHA
March 21, 2017
NATIONAL INSURANCE CO. LTD Vs. LATABAI
July 10, 2017
NATIONAL INSURANCE CO. LTD. Vs. SMT. NANDABAI WD/O PRAKASH ALIAS PRALHAD DHUMAL
July 4, 2017
NATIONAL INSURANCE CO. LTD. Vs. AKRUR S/O UDHAV GHOLVE
September 11, 2017
NATIONAL INSURANCE CO. LTD., NAGPUR Vs. JAGANNATH
June 8, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. VEENA WD/O SANJAY DONGRE
July 20, 2017
NATIONAL SALES CORPORATION Vs. INCOME TAX OFFICER WARD
June 12, 2017
NATIONAL TORCH AND TUBES Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-V
October 12, 2017
NATRAJAN SUNDARESAN Vs. STATE OF MAHARASHTRA AND ANOTHER
April 18, 2017
NATURAL SUGAR AND ALLIED INDUSTRIES LTD Vs. STATE OF MAHARASHTRA THROUGH FOR SECRETARY FOR CO-OPERATION, MARKETING AND TEXTILE DEPARTMENT, MANTRALAYA, MUMBAI
June 21, 2017
NATURE CONSERVATION SOCIETY Vs. STATE OF MAH. THR. SECR.MUMBAI AND
June 8, 2017
NAUSHAD @ JABBAR BEIG, S/O KASIMSAB BEIG Vs. STATE (AS REPRESENTED BY OFFICER INCHARGE, PANAJI POLICE STATION) PANAJI GOA
September 22, 2017
NAUSHAD S/O CHHOTEKHA Vs. THE STATE OF MAHARASHTRA
October 13, 2017
NAVA BHARAT PRESS (NAGPUR) Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
August 14, 2017
NAVALCHAND MOTIRAM JADHAV Vs. STATE OF MAHARASHTRA
October 10, 2017
NAVHIND PAPERS AND PUBLICATION LTD Vs. AKSHAR ENTERPRISES, FEIRA ALTO, NEAR MAPUSA CLINIC
February 24, 2017
NAVINCHANDRA GANGADHAR HEGDE Vs. THE STATE OF MAHARASHTRA
September 25, 2017
NAVINCHANDRA NANJI Vs. JIVRAJ BHANJI
September 4, 2017
NAVNATH S/O. LAXMAN DHAMORE Vs. THE STATE OF MAHARASHTRA & ANR.
February 15, 2017
NAVNATH SADASHIV TARAS AND ORS. Vs. STATE OF MAHARASHTRA
February 1, 2017
NAVNEET S/O SADASHIV TEMBHURNIKAR Vs. MOHMMAD ANWAR KHAN S/O MOHAMMAD ABBAS KHAN
June 22, 2017
NAYAN S/O NAGORAO INGLE Vs. STATE OF MAHARASHTRA
October 5, 2017
NEELA VILAS SHINDE Vs. SUSHSILARANI PATEL & ORS
November 17, 2017
NEELKAMAL REALTORS SUBURBAN PVT. LTD. AND ANR. Vs. UNION OF INDIA AND ORS.
December 6, 2017
NEHA AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
December 19, 2017
NEHA W/O JITESH AGRAWAL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, DUGGIPAR, TAH SADAK ARJUNI, DIST GONDIA
October 5, 2017
NERIA BENDAVID AND OTHERS Vs. STATE OF GOA AND OTHERS
March 31, 2017
NESTOR CONSTRUCTION PVT. LTD. AND ORS. Vs. VIRSEN B. SOLANKI
December 8, 2017
NEVILLE TULI Vs. AABRAAJ INVESTMENT MANAGEMENT
December 15, 2017
NEW INDIA ASS. CO. LTD Vs. SMT. SHARDABEN WIDOW OF BALWANTBHAI
January 24, 2017
NEW INDIA ASSURANCE CO LTD , THROUGH ITS DIVISION Vs. SHILPA SANDEEP SHINDE
October 31, 2017
NEW INDIA ASSURANCE CO LTD Vs. SEEMA SUDAM AUTI AND ORS
June 9, 2017
NEW INDIA ASSURANCE CO LTD THROUGH REGIONAL MANAGER Vs. CHANDA GOWARDHAN GOMKADE
August 31, 2017
NEW INDIA ASSURANCE CO. LIMITED Vs. HASINABANO WD/O SHEIKH RAFFIUDDIN
June 1, 2017
NEW INDIA ASSURANCE CO. LIMITED, Vs. SMT. SHALU WD/O ASHOK VAIDYA
June 22, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. DHARMISHTA JITENDRA MEHTALIA
July 13, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. PHULABAI WD/O. JAYDEV MESHRAM
November 14, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHILPA SANDEEP SHINDE AND ORS.
October 21, 2017
NEW INDIA ASSURANCE CO.LTD. Vs. MAHADEVI PARSHURAM HOSAMANI(MRS.) & ORS.
February 3, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. PAIKAJI ASUJI LAMBADE
November 3, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SAMINDRABAI
August 10, 2017
NEW INDIA ASSURANCE COMPANY LTD AURANGABAD THROUGH ITS DIVISIONAL MANAGER Vs. CHHAGAN S/O KERU NARWADE
November 30, 2017
NEW INDIA ASSURANCE COMPANY LTD THROUGH ITS DIVISIONAL MANAGER, GOPAL KRISHNA BHAVAN, SITABULDI, NAGPUR Vs. KALABAI WD/O MAHADEO SHIRPURKAR
June 6, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. RAMESH
May 25, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. MEENA WD/O ASHOK GHUMRE
July 20, 2017
NIJAMUDDIN ABUBAKAR SHAIKH & ANR. Vs. STATE OF MAHARASHTRA & ANR.
November 10, 2017
NIKETAN LAND AND ESTATE PVT. LTD. Vs. STATE OF MAHARASHTRA
January 10, 2017
NIKHIL KRISHNA SAHAKARI AND OTHERS Vs. THE STATE OF GOA AND OTHERS
June 27, 2017
NIKHIL PRABHAKAR SHEDGE Vs. UNION OF INDIA & ORS.
March 23, 2017
NIKHIL SURESH RAJPUT (PATIL) Vs. STATE OF MAHARASHTRA
August 4, 2017
NILESH N.SHAH AND ANOTHER Vs. OFFICER IN CHARGE/INVESTIGATING OFFICER, PANJIM AND ANOTHER
June 20, 2017
NILKANTH S/O MAHADEORAO NEWALE Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, DEPARTMENT OF EDUCATION AND ORS.
February 16, 2017
NIMESH HARKISANDAS TOPIWALA Vs. DEEPA DALPATRAM TOPIWALA AND ANOTHER
May 5, 2017
NINA ANIL SHAH Vs. KUSUM BHASKARRAO GORULE @ GEETANJALI GANESH SOHANI
June 5, 2017
NIRAJ Vs. VIJAYA
April 5, 2017
NIRAJKUMAR KAPURCHAND JAIN Vs. SMT. SWEETI
July 12, 2017
NIRMA LTD. Vs. THE STATE OF MAHARASHTRA
September 8, 2017
NIRMAL BANG SECURITIES PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
May 5, 2017
NIRMAL SEEDS PVT. LTD. Vs. UNION OF INDIA
February 27, 2017
NIRMALA MAHESH BHOLE Vs. STATE OF MAHARASHTRA & ORS.
March 6, 2017
NISAR AHMED HAJI SAYED BILAL Vs. STATE OF MAHARASHTRA
April 25, 2017
NISHIKANT MARUTI NIMBALKAR Vs. STATE OF MAHARASHTRA
September 8, 2017
NITESH JOHN MAKASARE & ANR. Vs. STATE OF MAHARASHTRA & ANR.
September 1, 2017
NITESH MOHANLAL DOSHI Vs. STATE OF MAHARASHTRA
August 21, 2017
NITESH S/O KRUSHNARAO CHUDRE Vs. THE STATE OF MAHARASHTRA THROUGH
November 15, 2017
NITESH S/O SURESH JAIN Vs. JALGAON CITY MUNICIPAL CORPORATION, JALGAON, THROUGH COMMISSIONER, MUNICIPAL CORPORATION, JALGAON
November 29, 2017
NITIN Vs. REKHA
January 31, 2017
NITIN CHINTAMAN KONGRE Vs. STATE OF MAHARASHTRA
November 23, 2017
NITIN KUMAR Vs. SAU. VANITA W/O NITIN KUMAR MAHANT
September 14, 2017
NITIN RAVINDRA BANSOD Vs. GOVERNMENT OF INDIA
April 20, 2017
NITIN S/O PRABHAKAR VAIDYA Vs. ASHOK MAHADEORAO PANCHBUDHE
November 3, 2017
NITIN S/O. MANOHAR KAKADE Vs. THE STATE OF MAHARSTRA & 0RS.
February 9, 2017
NITIN S/O. SUDHAKAR ZAPARDE& ANR. Vs. NILL
April 7, 2017
NIVRUTTI Vs. STATE OF MAHARASHTRA AND OTHERS
August 23, 2017
NIVRUTTI S/O KONDIBA GHALEWAD Vs. STATE OF MAHARASHTRA
December 20, 2017
NOOR AAMAD Vs. THE STATE OF MAHARASHTRA
February 22, 2017
NORESHWAR RAGHUNATHRAO SHENDE Vs. SUDHAKAR BABURAO NANGNURE
November 16, 2017
NORWEGIAN FREE EVANGELICAL MISSION & ANR. Vs. THE STATE OF MAHARASHTRA
November 7, 2017
NOVEX COMMUNICATION PVT LTD Vs. CHINA GATE RESTAURANT PVT LTD
December 29, 2017
NOW UNIT OF M/S ASHOKA NON-FERROUS METALS LTD Vs. ASST PROVIDENT FUND COMMISSIONER, HAVING OFFICE AT BHAVISHYA NIDHI BHAVAN
November 1, 2017
NURALLAH VELJEE Vs. THOMAS F S MACHADO
August 9, 2017
NUTAN SHANKAR MOILY Vs. SHANKAR RAMANNA MOILY
August 23, 2017
OFFICIAL TRUSTEES, MAHARASHTRA STATE Vs. INDIAN RED CROSS SOCIETY, BOMBAY CITY BRANCH & ANR
June 27, 2017
OIL AND NATURAL GAS COMMISSION OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 28, 2017
OIL AND NATURAL GAS CORPORATION LTD. Vs. INTEROCEAN SHIPPING PVT. LTD.
June 9, 2017
OILSEEDS SPECIALIST Vs. CHANDRAKALABAI SHANTARAM PATIL
June 29, 2017
OLGA RODRIGUES & OTHERS Vs. CHRISTOPHER PINTO & OTHERS
April 3, 2017
OM PRAKASH SURI THROUGH LEGAL HERIS SMT. S.O.SURI ALIAS SMT.S.S.GHARATI Vs. CHEMIEQUIP LTD.
June 23, 2017
OMKAR SWITCHGEARS Vs. STATE OF MAHARASHTRA
February 7, 2017
OMPRAKASH DADAPPA KOYATE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
May 5, 2017
OMPRAKASH DEVANDAS KHANNA Vs. THE STATE OF MAHARASHTRA
January 4, 2017
ORIENTAL INSURANCE CO LTD , DIVISIONAL OFFICE, RAYAT HAWELI, OLD COTTON MARKET, AKOLA, THROUGH DIVISIONAL MANAGER Vs. SAVITA WD/O KAILAS KOKATE
June 19, 2017
ORIENTAL INSURANCE CO LTD , THROUGH ITS DIVISIONAL MANAGER, PALM ROAD, CIVIL LINES, NAGPUR Vs. SUKHADEO S/O KHOGALJI GURVE
November 17, 2017
ORIENTAL INSURANCE CO. LTD. Vs. VIJAY RAMCHANDRA KALE & ORS.
December 4, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT SANGITA WD/O RAJU JAYDE
June 27, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJKUMARI W/O LAXMIKANT PANDEY
July 14, 2017
ORIENTAL INSURANCE COMPANY LTD , THROUGH ITS DIVISIONAL MANAGER, AMRAVATI, REPRESENTED BY MANAGER T P HUB, A D COMPLEX, SADAR, NAGPUR Vs. VIDYA RANU GHULE
November 8, 2017
OSCAR JERONIMO DESOUZA Vs. LATE RATILAL SHAH
April 18, 2017
OTTERS CLUB Vs. DIRECTOR OF INCOME TAX (EXEMPTIONS) MUMBAI
January 12, 2017
P C POLE FACTORY, MAHARASHTRA STATE ELECTRICITY BOARD Vs. UNION OF INDIA, THROUGH ITS SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, NORTH BLOCK, NEW DELHI
June 13, 2017
P. B. JAMBHULKAR Vs. UNION OF INDIA
July 18, 2017
P.N. HALSHIKAR & ORS. Vs. REGISTRAR OF CO-OPRATIVE SOCIETIES & ORS.
October 11, 2017
P.P SHARMA (REFERENCE FORWARDED FROM 7TH CIVIL JUDGE, SENIOR DIVISION, KOLHAPUR) Vs. STATE
June 5, 2017
P.P. SUDHAKARAN Vs. MRS. SHYLA SATHYAN
November 1, 2017
PACE SETTER BUSINESS SOLUTIONS PVT LTD Vs. UNION OF INDIA & ORS
April 3, 2017
PACE TEL SYSTEMS PVT LTD Vs. CHIEF OFFICER MARGAO MUNICIPAL COUNCIL OFFICE OF MARGAO MUNICIPAL COUNCIL MARGAO-GOA
October 11, 2017
PACHORA TALUKA CO-OPERATIVE EDUCATION SOCIETY LTD Vs. STATE OF MAHARASHTRA
September 15, 2017
PACIFIC GULF SHIPPING (SINGAPORE) PTE LTD Vs. S R K CHEMICALS LTD & ANR
September 1, 2017
PADMA ASHOK BHATT Vs. ORBIT CORPORATION LTD. AND OTHERS
July 26, 2017
PADMAKAR GAJANANRAO PANDE Vs. RAMESH TUKARAM DIWATE
November 23, 2017
PADMAKAR RAMDAS AGRESAR Vs. STATE OF MAHARASHTRA AND ANOTHER
March 2, 2017
PADMAKAR RAMDAS AGRESAR Vs. STATE OF MAHARASHTRA AND ANR.
February 24, 2017
PADMAKAR S/O. FAKIRAKI DONGRE Vs. THE STATE OF MAHARASHTRA
July 27, 2017
PADMAVATI DEVELOPERS Vs. AZIM KASAM MANSOORI
August 29, 2017
PAHADIYA TULSHIRAM CHAMPALA & ORS. Vs. STATE OF MAHARASHTRA
September 21, 2017
PAINTERIOR (INDIA) Vs. STATE OF MAHARASHTRA
July 25, 2017
PALLAVI W/O ASHISH WASNIK Vs. STATE OF MAHARASHTRA, THROUGH P S O WADI, NAGPUR
October 10, 2017
PANCHSHEEL SHIKSHAN PRASARAK SAMITI, NANDEPERA THROUGH ITS PRESIDENT DILIP JAGANNATH PECHE Vs. THE PRESIDING OFFICER, SCHOOL TRIBUNAL, AMRAVATI & ORS.
August 29, 2017
PANDIT ALIAS PINU SARJERAO SANAP Vs. STATE OF MAHARASHTRA
August 23, 2017
PANDIT SHANKAR KALAN AGE ADULT Vs. THE STATE OF MAHARASHTRA THROUGH THE SECRETARY
July 26, 2017
PANDURANG Vs. STATE OF MAHARASHTRA
October 11, 2017
PANDURANG BAHUUDDESHIYA SEVABHAVI SANSTHA Vs. THE STATE OF MAHARASHTRA & ORS.
March 2, 2017
PANDURANG BAPU KHAVARE Vs. STATE OF MAHARASHTRA & ORS.
March 8, 2017
PANDURANG BAPU PATIL Vs. CHIEF ADMINISTRATIVE OFFICER, MAHARASHTRA JIVAN PRADHIKARAN AND OTHERS
February 16, 2017
PANDURANG CHINDHU AAGLE Vs. STATE OF MAHARASHTRA
October 4, 2017
PANDURANG MARUTI DOMBALE Vs. BAPURAO PIRAJI OWAL & ORS.
January 25, 2017
PANDURANG R. KANADE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
October 31, 2017
PANDURANG SHAMRAOJI PANDE Vs. STATE OF MAHARASHTRA AND ORS
May 24, 2017
PANJABRAO SADASHIVRAO WANKHEDE Vs. DISTRICT DY.REGISTRAR,COOPERATIVE SOCIETIES,RESIDENT AND POST AKOLA, TQ. AND DISTRICT AKOLA
July 1, 2017
PANKAJ BAPU GAIKWAD Vs. STATE OF MAHARASHTRA
January 12, 2017
PANKAJ RANE Vs. GOA PUBLIC SERVICE COMMISSION
November 21, 2017
PANKAJ SHAMKANT MAHAJAN Vs. STATE OF MAHARASHTRA AND ANR.
February 17, 2017
PANTHER FINCAP AND MANAGEMENT SERVICES LTD. MUMBAI AND OTHERS Vs. BANK OK INDIA, MUMBAI AND OTHERS
April 11, 2017
PANU NAVSHYA BHONAR Vs. STATE OF MAHARASHTRA
October 10, 2017
PAPPU @ CHANDIKAPRASAD S/O MOHANDATT GAUR Vs. THE STATE OF MAHARASHTRA
November 2, 2017
PAPPU @ RAVI NANKURAM YADAO Vs. DEPUTY INSPECTOR GENERAL OF PRISON
June 20, 2017
PARAMANAND S/O VARIYOMAL KATYARI Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY REVENUE & FORESTS DEPARTMENT MANTRALAYA, MUMBAI
December 8, 2017
PARASANBAI DHANRAJ JAIN & ORS. Vs. SUNANDA MADHUKAR JADHAV
November 10, 2017
PARASARAM S/O VITHAL HARDE Vs. THE STATE OF MAHARASHTRA AND OTHERS
December 22, 2017
PARASHRAM @ PURSHOTTAM JETHANAND THAKUR Vs. RAMBAI S. GAIKWAD
October 12, 2017
PARASRAM S/O GOMAJI NASRE Vs. STATE OF MAHARASHTRA AND OTHERS
November 7, 2017
PARASRAM S/O RAMCHANDRA CHAUDHARI Vs. STATE OF MAHARASHTRA
August 11, 2017
PARBHANI JILLA DARU VIKRETA SANGHATNA Vs. STATE OF MAHARASHTRA & ORS.
September 29, 2017
PARIJAT CONSTRUCTION Vs. COMMISSIONER OF CENTRAL EXCISE, NASHIK
October 13, 2017
PARLE PRODUCTS PVT. LTD. Vs. UNION OF INDIA
November 27, 2017
PARMESHWAR S/O. MAHADEO FULKAR Vs. THE STATE OF MAHARASHTRA
February 13, 2017
PARMESHWAR SHIVAJI WAWARE Vs. STATE OF MAHARASHTRA AND OTHERS
December 5, 2017
PARSHURAM NALKAR Vs. STATE OF GOA
July 3, 2017
PARSHURAM S/O BAJIRAO DONGRE Vs. STATE OF MAHARASHTRA, THROUGH SUB DIVISIONAL POLICE OFFICER, AHERI, TAHSIL AHERI, DISTRICT GADCHIROLI
September 11, 2017
PARSHURAM SHANKAR KAMBLE Vs. STATE OF MAHARASHTRA
July 26, 2017
PARSHWA ENGINEERING PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
December 19, 2017
PARUBAI W/O GULAB WATANE Vs. STATE OF MAHARASHTRA
October 12, 2017
PARVATABAI W/O. RANGNATH CHAKALE & ANR. Vs. THE STATE OF MAHARASHTRA
July 27, 2017
PARVATIBAI D/O CHANDRASHEKHAR SWAMI Vs. HIRABAI SWAMI AND ORS.
January 31, 2017
PARVESH S/O. PRALHAD BAGDE Vs. THE STATE OF MAHARASHTRA
November 2, 2017
PASCOAL LOBO, S/O KISTOD LOBO Vs. STATE OF GOA REPRESENTED BY PI OF VERNA POLICE STATION, VERNA, SALCETE-GOA
October 31, 2017
PAVNEET SINGH SETHI AND ORS Vs. THE STATE OF MAHARASHTRA
November 21, 2017
PAWAN ALIAS OM PAL Vs. THE STATE OF MAHARASHTRA
March 14, 2017
PAWAN ASHOK BORA Vs. STATE OF MAHARASHTRA & ORS.
February 2, 2017
PAWAN S/O RANJITHMAL LODHA Vs. STATE OF MAHARASHTRA
July 4, 2017
PAYAL D/O SUDHAKAR JAMBHULE Vs. THE SCHEDULED TRIBE CASTE
November 15, 2017
PELICAN CO-OPERATIVE HOUSING SOCIETY LIMITED, THROUGH ITS SECRETARY, LUCIA ATAIDE LOBO Vs. SHIRISH KAMAT, STRUCTURAL CONSULTANT, UG2, ZARINA TOWERS
July 19, 2017
PHILFRAN TOURS AND TRAVELS SUJAY APARTMENTS THROUGH ITS PROPRIETOR, FRANCIS PEREIRA Vs. J P NUNES AND SONS TRANSPORT OPERATORS
July 17, 2017
PHILOMENA LEO LOBO Vs. UNION OF INDIA AND OTHERS
October 13, 2017
PIDILITE INDUSTRIES LIMITED Vs. POMA-EX PRODUCTS
August 2, 2017
PIMPLA LOKHANDE SHETKARI DHANYA ADHIKOSH SEVA SAHAKARI SANSTHA LTD. PIMPLA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY, MARKETING DEPARTMENT, MANTRALAYA, MUMBAI
February 21, 2017
PINKY MAHENDRA KUMAR JAIN Vs. THE STATE OF MAHARASHTRA
October 6, 2017
PINTU @ RAMESH S/O. UTTAMRAO GAPAT Vs. THE STATE OF MAHARASHTRA & ORS.
July 25, 2017
PIRAN ONKAR SALVE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
April 4, 2017
PIYUSH S/O MADHUKAR BAGDE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE
December 15, 2017
POCHU S/O BHIMRAO MUTAYALU Vs. THE STATE OF MAHARASHTRA
November 14, 2017
POOJA S/O KIRAN KATARE, THROUGH POWER OF ATTORNEY HOLDER KIRAN S/O MAROTRAO KATARE Vs. KESHAV S/O SHRAVANJI YAWALKAR
July 24, 2017
POONAM JAIDEV SHROFF Vs. THE STATE OF MAHARASHTRA
April 13, 2017
POONAM OMPRAKSH RATHOD Vs. SCHEDULED TRIBE CENTIFICATE SCRUTINY COMMITTEE AND ORS.
July 24, 2017
POONAM W/O RAJESH PAWAR Vs. RETURNING OFFICER FOR THE ELECTION OF 2017 OF ZILLA PARISHAD, NAIGAON AND OTHERS
February 10, 2017
POPAT KISAN MHASKE AND ANOTHER Vs. HONBLE MINISTER FOR URBAN DEVELOPMENT
November 29, 2017
POPAT S/O LAXMAN TIKHOLE Vs. STATE OF MAHARASHTRA (THROUGH P S SHRIGONDA DIST AHMEDNAGAR)
December 14, 2017
POPAT SHIVAJI HAJARE Vs. THE STATE OF MAHARASHTRA
December 15, 2017
POWER GRID CORPORATION OF INDIA LTD Vs. STATE OF MAHARASHTRA THROUGH DISTRICT MAGISTRATE & COLLECTOR, AURANGABAD MAHARASHTRA
August 4, 2017
PR COMMISSIONER OF INCOME TAX, HAVING OFFICE Vs. LAXMI NARCINVA URBAN CO-OP CREDIT SOCIETY LTD
December 11, 2017
PR COMMISSIONER OF INCOMETAX4 Vs. LARSEN AND TOUBRO LTD
November 6, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S. APEAK INFOTECH
June 8, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S. HINDUJA VENTURES LTD.
July 26, 2017
PR.COMMISSIONER OF INCOM TAX Vs. BANDEKAR BROTHERS PVT.LTD.,
March 20, 2017
PRABHAKAR S/O GANPAT GEDAM Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 21, 2017
PRABHAKAR S/O. DASRATHJI BOBDE Vs. JAGESHWAR S/O. BHASKARRAO PATRE
June 13, 2017
PRABHAKAR S/O. JANARDHAN KALE Vs. SMT. SADHANA W/O. ASHOK URKUDE
November 6, 2017
PRABHAKAR SADASHIV GOKHALE AND ANOTHER Vs. RAMESH SHANKAR LADKAT AND OTHERS
June 30, 2017
PRABHAKAR SITARAM JOSHI AND OTHERS Vs. ARUNKUMAR SINGH AND OTHERS
May 22, 2017
PRABHAT GENERAL AGENCIES AND OTHERS Vs. JAMMU AND KASHMIR BANK LTD.
January 17, 2017
PRABHAVATI PRABHAKAR NAIK Vs. ASHA PRAKASH PANANDIKAR
July 7, 2017
PRABHODHAN SANSTHA, A PUBLIC TRUST Vs. THE COMMISSIONER, NAGPUR DIVISION, NAGPUR
September 7, 2017
PRABHU DEVIDAS NANNAWARE Vs. EXECUTIVE ENGINEER, O&M CIRCLE, MSEDCL, WARORA, DISTT CHANDRAPUR
November 3, 2017
PRABHU VITHOBAJI LENDE Vs. HARDIK DEEPAKBHAI PAREKH
April 10, 2017
PRABHWATI PRABHAKAR NAIK Vs. SHAILESH P. PANANDIKAR &M ORS.
July 7, 2017
PRADEEP @ BALU SHIVRAM BARGE Vs. STATE OF MAHARASHTRA
September 20, 2017
PRADEEP J.KAUNTE Vs. GOA STATE CO-OP.BANK LTD.
March 21, 2017
PRADEEP KASHINATHRAO KALYANKAR Vs. PRAMOD KASHINATHRAO KALYANKAR
July 19, 2017
PRADEEP MISHRA Vs. POLICE INSPECTOR, CRIME BRANCH, RIBANDER AND OTHER
March 16, 2017
PRADEEP S/O MOTIRAM SHENDE Vs. TEJRAM S/O YADAVRAO URADE
August 29, 2017
PRADEEP S/O NAMDEORAO AMBHORE Vs. SAU.PALLAVI PRADEEP AMBHORE
April 26, 2017
PRADEEP S/O. BHAUSAHEB GHUGE Vs. THE STATE OF MAHARASHTRA & ORS.
July 28, 2017
PRADEEP TRIMBAKRAO KALE Vs. STATE OF MAHARASHTRA
April 19, 2017
PRADEEP V.SALELKAR Vs. DEPUTY COLLECTER & SDO MARGAO & ANR.
February 6, 2017
PRADIP ALIAS BALU ALIAS DIKYA ALIAS SHYAM Vs. STATE OF MAHARASHTRA
July 18, 2017
PRADIP MITTAL S/O. KAUSHAL KISHORE MITTAL Vs. CENTRAL BUREAU OF INVESTIGATIONS
July 20, 2017
PRADIP MITTAL S/O. KAUSHAL KISHORE MITTAL. Vs. CENTRAL BUREAU OF INVESTIGATIONS & ORS
July 19, 2017
PRAFUL S/O. GIRIDHAR NIMKAR Vs. STATE OF MAHARASHTRA
November 7, 2017
PRAFULKUMAR DAMAJI GALA Vs. NARAYAN GOVIND GAVATE
November 28, 2017
PRAFULLA PURUSHOTTAM GADGE Vs. BULDANA URBAN CO-OPERATIVE CREDIT SOCIETY, LTD
November 30, 2017
PRAFULLA S/O NARHAR WAGH AND Vs. GOVIND S/O NARAYAN PIMPALKAR
June 8, 2017
PRAFULLA VINAYAK NAGE & ANR. Vs. STATE OF MAHARASHTRA
September 26, 2017
PRAFULLA VITTHALRAO DAPURKAR Vs. SUB-DIVISIONAL POLICE OFFICER, MORSHI, TQ MORSHI, DISTT AMRAVATI
December 20, 2017
PRAFULLAKUMAR PRABHAKAR DESHMUKH Vs. STATE OF MAHARASHTRA AND OTHERS
October 6, 2017
PRAGATI CREDIT CO Vs. SURESH S/O SHAMRAO GODE, AGED ADULT, OCCU : BUSINESS, R/O. SANGAM NAGAR, KATOL, DISTT. NAGPUR
January 20, 2017
PRAGATI D/O SIDDHARTH MOTGHARE Vs. COMMISSIONER AND COMPETENT AUTHORITY, STATE COMMON ENTRANCE TEST CELL
September 21, 2017
PRAGYA SINGH CHANDRAPALSINGH THAKUR Vs. STATE OF MAHARASHTRA
April 25, 2017
PRAKASH BABULAL DANGI Vs. THE STATE OF MAHARASHTRA & ANR.
October 10, 2017
PRAKASH BABURAO SHAHARE Vs. STATE OF MAHARASHTRA
August 1, 2017
PRAKASH BALKRISHNA NAIDU Vs. SHASHANKA PRAKASH NAIDU
December 19, 2017
PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI Vs. SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI
June 6, 2017
PRAKASH BHASKARRAO NANDURKAR Vs. KU. SAROJ PANDITRAO DATIR
November 8, 2017
PRAKASH HIRALAL SONE Vs. MUNICIPAL COUNCIL, ARVI, THROUGH ITS CHIEF OFFICER, TQ ARVI, DISTT WARDHA
July 26, 2017
PRAKASH MOTIRAMJI GATHE Vs. RETURNING OFFICER/REVENUE INSPECTOR
October 13, 2017
PRAKASH MUKUND MURARI, S/O LATE MUKUND MURARI Vs. ADDITIONAL DIRECTOR OF PANCHAYAT-II, DIRECTOR OF PANCHAYAT
July 24, 2017
PRAKASH PARSHURAM MAVLANKAR Vs. HAFFKINE BIO PHARMACEUTICALS CORPORATION LTD. & ANR.
April 4, 2017
PRAKASH S/O BHAGWAN BOKDE Vs. SMT. RAJANI W/O PRAKASH BOKDE
July 14, 2017
PRAKASH S/O MADHUKAR VANKAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, SAKO
December 6, 2017
PRAKASH S/O. MURLIDHAR BHISHIKAR Vs. STATE OF MAHARASHTRA
June 15, 2017
PRAKASH V.PATEL & ANR. Vs. STATE OF MAHARASHTRA
May 5, 2017
PRAKASH ZAWRU KOLI Vs. THE STATE OF MAHARASHTRA
January 4, 2017
PRAKASH ZAWRU KOLI & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
January 4, 2017
PRALHAD GUNWANT MADHAR AND ANOTHER Vs. STATE OF MAHARASHTRA
April 10, 2017
PRALHAD S/O SITARAM WAGHMARE Vs. ANANDRAO S/O MAHADEO MANDIRKAR
May 2, 2017
PRALHAD SHANKARRAO TEJALE AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
July 18, 2017
PRAMOD @ BHURYA S/O. GANGARAMJI GAJBHIYE Vs. THE STATE OF MAHARASHTRA
February 16, 2017
PRAMOD DINESHCHANDRANDIXIT Vs. ISMAIL IBRAHIM SHEKH
September 8, 2017
PRAMOD GANPATRAO PINGE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF URBAN DEVELOPMENT, MANTRALAYA, MUMBAI
July 21, 2017
PRAMOD LAXMIKANT UPADHYA Vs. THE STATE OF MAHARASHTRA
March 6, 2017
PRAMOD S/O KALICHARAN KHOBRAGADE Vs. PRINCIPAL SECRETARY, MINISTRY OF URBAN DEVELOPMENT, MANTRALAYA, MUMBAI
August 10, 2017
PRAMOD S/O MANOHARRAO KONGE, AGED 34 YEARS, OCCUPATION Vs. SHRI SHANTARAM BALKRUSHNA DHOK, AGED 54 YEARS, OCCUPATION
February 13, 2017
PRAMOD SHIVAJI SHINDE Vs. STATE OF MAHARASHTRA AND OTHERS
April 18, 2017
PRASAD PHADKE Vs. GOA SHIPYARD LIMITED
August 22, 2017
PRASANJIT KRISHNA SAHIS Vs. THE STATE OF MAHARASHTRA (U.T. OF DAMAN & DIU)
April 26, 2017
PRASHANT @ TUSHAR LALCHAND BHAMRE Vs. THE STATE OF MAHARASHTRA & ORS.
April 25, 2017
PRASHANT DAMODARRAO PINJARKAR Vs. STATE OF MAHARASHTRA AND OTHERS
October 6, 2017
PRASHANT DATTATRAYA DESHMUKH Vs. THE STATE OF MAHARASHTRA
October 31, 2017
PRASHANT DATTATRAYA WAZALWAR Vs. SUDHA BABURAO LOKHANDE AND ORS.
June 16, 2017
PRASHANT KHEMRAJ EKUDE NAGPUR Vs. COMMITTEE FOR SCRUTINY
July 14, 2017
PRASHANT M. TIMBLO Vs. CHIEF COMMISSIONER OF INCOME
July 25, 2017
PRASHANT PANDIT SHELKE Vs. STATE OF MAHARASHTRA
September 25, 2017
PRASHANT PANDURANG HINGANE Vs. MANISHA PRASHANT HINGANE
December 20, 2017
PRASRAM S/O DAMDUJI AMTE Vs. DEEPAK S/O MADANMOHAN GUPTE AND OTHERS
July 24, 2017
PRATAP BHOGILAL Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION, NAVI MUMBAI & ANOTHER
February 4, 2017
PRATAP BHOGILAL ADULT, INDIAN INHABITANT RESIDING AT 26, B.G. KHER MARG, MALABAR HILL, MUMBAI Vs. CITY INDUSTRIAL DEVELOPMENT CORPORATION A STATUTORY CORPORATION
April 4, 2017
PRATAPSINH DAMODAR GOLEKAR Vs. STATE OF MAHARASHTRA
July 25, 2017
PRATEEK ALLOYS PVT. LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
April 6, 2017
PRATEEK CHANDRASHEKHAR PATIL Vs. STATE OF MAHARSHTRA AND OTHERS
February 17, 2017
PRATIBHA INDUSTRIES LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
September 12, 2017
PRATIBHA PRABHAKAR KARALKAR Vs. STATE OF MAHARASHTRA
September 15, 2017
PRATIKSHA PRAVIN RAUT & ANR. Vs. DIVISIONAL COMMISSIONER, KOKAN DIVISION, NAVI MUMBAI & ORS.
September 4, 2017
PRATIM ALIAS PETER MUKERJEA Vs. UNION OF INDIA & ANR.
May 3, 2017
PRATIMA MOHAN KESSARKAR DAUGHTER OF MOHAN TUKARAM KESSARKAR Vs. AJIT NARCINVA PANCHWADKAR ALIAS AJIT PANCHWADKAR SON OF NARCINVA ANANT PANCHWADKAR
May 15, 2017
PRAVARA INSTITUTE OF MEDICAL SCIENCES (DEEMED UNIVERSITYS) RURAL MEDICAL COLLEGE Vs. UNION OF INDIA
July 4, 2017
PRAVEEN S/O VASANTRAO CHARJAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION NANDGAON PETH, AMRAVATI, TQ & DIST AMRAVATI
September 26, 2017
PRAVIN Vs. MAHARASHTRA JEEVAN PRADHIKARAN
July 21, 2017
PRAVIN DHONDIRAM CHORGE Vs. THE STATE OF MAHARASHTRA
January 10, 2017
PRAVIN GOKUL WANI Vs. THE STATE OF MAHARASHTRA AND OTHERS
December 7, 2017
PRAVIN JAIDEO AMBADE Vs. STATE OF MAHARASHTRA
November 15, 2017
PRAVIN LAXMAN JAISWAL AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
January 24, 2017
PRAVIN S/O RAMDAS PATIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR
August 21, 2017
PRAVIN S/O. SAHEBRAO DESHMUKH Vs. VICE-CHAIRMAN AND MANAGING DIRECTOR,
January 23, 2017
PRAVIN S/O. TULSIDAS KADU Vs. THE STATE OF MAHARASHTRA
November 10, 2017
PRAVINKUMAR PITAMBAR DEORE Vs. STATE OF MAHARASHTRA
October 9, 2017
PREM SINGH HIJARILAL JAISWAL Vs. STATE OF MAHARASHTRA
September 29, 2017
PREMA AMARLAL GERA Vs. MEMON CO-OPERATIVE BANK LTD
January 27, 2017
PREMANAND VASU CHAWDIKAR Vs. THE REGISTRAR OF CO
November 28, 2017
PREMANAND VITHAL SAWANT, S/O LATE VITHAL SAWANT Vs. GEETA UDAY MUGERI, W/O LATE UDAY MUGERI
July 26, 2017
PREMCHAND S/O HUNDRAJ KHATRI Vs. MURTUZAKHAN RAHMANKHAN
September 25, 2017
PREMIER LTD. Vs. UNION OF INDIA
February 13, 2017
PREMJI KESHAVJI AND ANOTHER Vs. CENTRAL VIGILANCE COMMISSION AND OTHERS
March 3, 2017
PREMKUMAR @ PRASHANT S/O. GAJANAN RAMTEKE Vs. THE STATE OF MAHARASHTRA
December 14, 2017
PREMLA @ PREMA @ SHEETAL PARAB, WIFE OF RAMCHANDRA PARAB Vs. STATE (THROUGH BICHOLIM POLICE STATION)
November 28, 2017
PREMLAL S/O POONAMSINGH MARAI Vs. STATE OF MAHARASHTRA
July 14, 2017
PRESIDENT, NESU SEVA SHIKSHAN SANSTHA AND ANR. Vs. KALIDAS DAGADU PAWAR ORS.
February 16, 2017
PRIME BROKING COMPANY(INDIA)LTD. Vs. NATIONAL SECIRITIES CLEARING CORPORATION LTD.
January 17, 2017
PRINCE DEVELOPERS, A REGISTERED PARTNERSHIP FIRM Vs. FILOMENA ANTHONY PEREIRA
June 16, 2017
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. SAMS MACHINES TOOLS
September 25, 2017
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BEAUTY GEM
August 9, 2017
PRINCIPAL COMMISSIONER OF CUSTOMS Vs. BORSARA MACHINES
October 3, 2017
PRINCIPAL COMMISSIONER OF CUSTOMS, C.E. AND S.T., NAGPUR Vs. FABRIMAX ENGG. PVT. LTD.
February 22, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
February 14, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SESA RESOURCES LTD.
August 16, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAVAN, PATTO - PLAZA, PANAJI - GOA Vs. RAMCHANDRA NAIDU PROP M/S SHAKTI SALES CORPORATION BELGAUM BYPASS ROAD, PONDA, GOA
July 24, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. PARADISE INLAND SHIPPING PVT LTD
April 10, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI Vs. PRAKASH KITTUR
September 20, 2017
PRINCIPAL COMMR. OF CUSTOMS (GENERAL) Vs. DURGA CLEARING PVT. LTD.
August 28, 2017
PRITAM S/O BALKRISHNA RAIBOLE Vs. SIMPLEX MILLS COMPANY LTD SHIVANI, TQ AND DISTT AKOLA, THROUGH ITS GENERAL MANAGER
September 7, 2017
PRITAM TAKARAM LALGUDE Vs. THE STATE OF MAHARASHTRA
June 15, 2017
PRITI MAHENDRA SINGH RAWAL Vs. UNION OF INDIA AND ORS.
November 6, 2017
PRIVATE NURSING SCHOOLS AND COLLEGES MANAGEMENT ASSOCIATION Vs. UNION OF INDIA
October 9, 2017
PRIYA SINGH PAUL Vs. MADHUR BHANDARKAR AND OTHERS
July 24, 2017
PROF. DR. RAVINDRA R. SAHARE Vs. THE VICE CHANCELLOR, RASHTRA SANT
November 21, 2017
PROGRESSIVE EDUCATION SOCIETY AND ANOTHER Vs. MOHAMMAD ALI GULAM DASTAGIR DAFEDAR AND OTHERS
July 1, 2017
PROVIDENT INVESTMENT COMPANY LTD Vs. M/S. DEVIDAYALA INDUSTRIES LIMITED
June 23, 2017
PROVIDENT INVESTMENT COMPANY LTD Vs. MUKUND LIMITED
June 23, 2017
PRUDENCE MAYNARD Vs. MUNDHRA CONTAINER FREIGHT STATION PRIVATE LIMITED
April 11, 2017
PUJA PRAKASH PATIL Vs. PRAKASH VASANTRAO PATIL
December 14, 2017
PUNAM NAVALO ZORE Vs. STATE OF GOA
September 13, 2017
PUNDLIK BASU CHAVAN Vs. THE STATE OF MAHARASTRA
January 5, 2017
PUNJABAI D/O. TRIMBAK DIVEKAR Vs. NAVNATH BANSI LOHARE & ORS.
June 28, 2017
PUNJABRAO TRAMBAKRAO DESHMUKH Vs. STATE OF MAHARASHTRA
October 6, 2017
PURNENDU SHEKHARMAL JAIN Vs. M/S ACG ASSOCIATED CAPSULES PVT. LTD.
February 1, 2017
PURSHOHTTAM VITHAL SAWANT, S/O LATE VITHAL SAWANT Vs. GEETA UDAY MUGERI, W/O LATE UDAY MUGERI
July 26, 2017
PURSHOTTAM VASUDEV NAGPAL Vs. RANI LALCHAND KALRO
October 10, 2017
PURUSHOTTAM Vs. DIVISIONAL COMMISSIONER, NAGPUR REGION
August 10, 2017
PURUSHOTTAM SITARAM BAKAL & ORS. Vs. STATE OF MAHARASHTRA
September 7, 2017
PUSHPA Vs. UNION OF INDIA
August 16, 2017
PUSHPA Vs. STATE OF MAHARASHTRA
September 25, 2017
PUSHPABAI KHOBAJI BARSE Vs. STATE OF MAHARASHTRA
June 6, 2017
PUSHPADEVI W/O GIRDHARILAL AGRAWAL Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, AMRAVATI
June 19, 2017
PYARE MOHAMMAD S/O. MOHAMMAD ISAQ Vs. STATE OF MAHARASHTRA
December 19, 2017
QAMRUNNISHA MOHAMMED HASHIM Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI & ORS
December 4, 2017
R. KRISHNA GANGA RAJU Vs. STATE OF MAHARASHTRA
April 17, 2017
R.M. JAISWAL WINE SHOP Vs. STATE OF MAHARSHTRA
April 26, 2017
R.P. BROS Vs. FAKHRUDDIN SIRAJ TOPIWALA
June 28, 2017
R.V. KESKAR Vs. MUNICIPAL CORPN. OF GR. BOMBAY
July 13, 2017
RABIYA RAJU BAGWAN Vs. SAWANTWADI MUNICIPAL COUNCIL AND TOWN PLANNING AUTHORITY
April 25, 2017
RADHA @ ASHTHA D/O VITTHAL TAKARAS Vs. THE STATE OF MAHARASHTRA
January 13, 2017
RADHA DATTA PACHANGE Vs. DATTA AMBADAS PACHANGE
January 31, 2017
RADHAKISHAN Vs. STATE OF MAHARASHTRA
February 23, 2017
RADHAKISHAN BABURAO BABAR Vs. THE DISTRICT JUDGE, JALNA
July 14, 2017
RADHAKRISHNA CO-OPERATIVE HOUSING SOCIETY LTD. AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
October 5, 2017
RADHELAL GANULAL JAISWAL Vs. THE STATE OF MAHARASHTRA
November 7, 2017
RADHIKA SANJAY HEDAU Vs. DIRECTORATE OF TECHNICAL EDUCATION MAHARASTRA STATE , MUMBAI AND OTHERS
January 13, 2017
RAFIUDDIN SHAHABUDDIN INAMDAR Vs. STATE OF MAHARASHTRA
December 15, 2017
RAGHU GANESH SHET PARKAR Vs. VINAYAK SAGUN SHET PARKAR
November 9, 2017
RAGHUNATH @ RAGHU ZANAKRAM DHURVE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
RAGHUNATH JIROJI DHURVE Vs. THE STATE OF MAHARASHTRA
January 5, 2017
RAGHUNATH NARAYAN PATEKAR Vs. STATE OF MAHARASHTRA
November 2, 2017
RAGHUNATH RAMKRISHNA SUSHIR Vs. THE STATE OF MAHARASHTRA
August 10, 2017
RAGHUNATH S/O TEJERAO KOTHALKAR Vs. MAHARASHTRA GRAMIN BANK
August 11, 2017
RAGHUNTH NARAYAN PATEKAR Vs. THE STATE OF MAHARASHTRA
November 2, 2017
RAGHUVIR COTTON GINNING AND PRESSING PVT. LTD.GONDAL Vs. VIJAY COTTON AND FIBRE CO., MUMBAI
January 11, 2017
RAGHUVIR SHARMA Vs. STATE OF GOA
April 5, 2017
RAHIMTULLA @ PAPA SAYYAD ALI Vs. STATE OF MAHARASHTRA
July 21, 2017
RAHUL @ BALA DIGAMBAR SONWANE Vs. THE STATE OF MAHARASHTRA
November 14, 2017
RAHUL GANPAT SHEDGE Vs. SHEETAL RAHUL SHEDGE
October 6, 2017
RAHUL RAMESH DUBEWAR Vs. RITESH PURNAJI @ PUNJAJI PATIL
November 1, 2017
RAHUL S/O BAPU MORE Vs. STATE OF MAHARASHTRA, THROUGH INVESTIGATING OFFICER, SHINDKHEDA POLICE STATION, TQ SHINDKHEDA, DIST DHULE
October 5, 2017
RAHUL S/O HARIDAS BORKAR Vs. STATE OF MAHARASHTRA
November 15, 2017
RAHUL S/O SAHEBRAO THORAT Vs. STATE OF MAHARASHTRA
December 8, 2017
RAHUL S/O SHARAD KOCHERI Vs. HARUN BEG RAHEMAT BEG
November 15, 2017
RAIBHAN S/O KISAN UBHEDAL Vs. THE STATE OF MAHARASHTRA.
December 5, 2017
RAIS AHMED SIDDIQUI Vs. MAHARASHTRA ANIMAL & FISHERY SCIENCE UNIVERSITY & ANR.
November 2, 2017
RAJ KUMAR MITTAL & ORS Vs. RAJESH VENKATESHWAR SOMANI
October 6, 2017
RAJA BASU Vs. SHIPPING CORPORATION OF INDIA LTD.
February 16, 2017
RAJAMOHAN SUTRAVE SCIENTIFIC OFFICER Vs. THE COUNCIL OF MANAGEMENT TATA INSTITUTE OF FUNDAMENTAL RESEARCH
December 22, 2017
RAJARAM BANDEKAR (SIRIGAO) MINES PVT LTD Vs. BABI SURESH GAONKAR
July 11, 2017
RAJARAM KEDARI POWAR Vs. SHAMRAO DADOBA NALAWADE
December 7, 2017
RAJASAAB MUJAWAR Vs. STATE OF GOA AND ANOTHER
February 27, 2017
RAJASHRI PRAKASH AHIRE Vs. STATE OF MAHARASHTRA AND OTHERS
March 3, 2017
RAJENDRA @ ANANT SAINATH PATIL Vs. STATE OF MAHARASHTRA
February 6, 2017
RAJENDRA G. BHUTADA Vs. UNION OF INDIA
April 17, 2017
RAJENDRA GOVINDPRASAD TIWARI Vs. THE COLLECTOR AMRAAVATI
July 14, 2017
RAJENDRA KARBHARI KALE Vs. STATE OF MAHARASHTRA
January 23, 2017
RAJENDRA MANIKCHAND BADAR (D) THR. LRS. Vs. THE STATE OF MAHARASHTRA
April 17, 2017
RAJENDRA PRABHAKAR PATASKAR Vs. STATE OF MAHA THR COLLECTOR
November 16, 2017
RAJENDRA S/O HIRALAL JAIN AND ANOTHER Vs. STATE GOVERNMENT THROUGH ITS SECRETARY OF MINISTRY OF CO-OPERATION DEPARTMENT,MANTRALAYAM,MUMBAI
March 7, 2017
RAJENDRA S/O SHRIRAM BHUJBAL Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY TO VILLAGE DEVELOPMENT
August 9, 2017
RAJENDRA S/O. DIGAMBER PAWAR & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
July 28, 2017
RAJENDRA SINGH PRISONER Vs. STATE OF GOA, THROUGH IG PRISON
April 5, 2017
RAJENDRA SURAJMAL MANUDHANE Vs. ARUN MAHADEORAO ANASARE
June 30, 2017
RAJENDRAPRASAD S/O SHIVCHARAN PANDE & ANR. Vs. THE STATE OF MAHARASHTRA
August 22, 2017
RAJESH @ PAPPU S/O MADANLAL JOSHI Vs. THE STATE OF MAHARASHTRA
August 18, 2017
RAJESH ALIAS DHAMMESH Vs. STATE OF MAHARASHTRA
September 7, 2017
RAJESH BHIKAJI GADE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, HOME DEPARTMENT, MANTRALAYA, MUMBAI
October 13, 2017
RAJESH CHHABILDAS KHADKE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
RAJESH CHUNILAL MEGHANI Vs. ANDHERI RECREATION CLUB AND ORS
June 12, 2017
RAJESH GOVINDRAO MANDVE Vs. STATE OF MAHARASHTRA AND OTHERS
April 7, 2017
RAJESH K SHAH Vs. KAMLESH K SAHANI
November 3, 2017
RAJESH MADHUKAR KUNTE SHIRSI Vs. STATE OF MAHARASHTRA
July 14, 2017
RAJESH MISHRA @ MITRA, SON OF BALKISUN MISHRA Vs. THE STATE OF GOA
November 30, 2017
RAJESH MISHRA @ MITRA, SON OF BALKISUN MISHRA Vs. INSPECTOR GENERAL OF PRISONS
July 14, 2017
RAJESH S/O JIWAN JANGLE Vs. STATE OF MAHARASHTRA & ORS.
November 30, 2017
RAJESH S/O KEWALRAMJI CHUTE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER POLICE STATION SAKOLI, DISTRICT BHANDARA
November 21, 2017
RAJESH S/O SAKHARAM SHEWARE Vs. STATE OF MAHARASHTRA
September 29, 2017
RAJESH S/O SHAMSUNDAR KEJRIWAL Vs. STATE OF MAHARASHTRA
August 11, 2017
RAJESH SUD AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
December 5, 2017
RAJESH SWARUPCHAND KANKARIA Vs. STATE OF MAHARASHTRA
March 20, 2017
RAJESHKUMAR NARAYAN KOTTAPALLI Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
December 20, 2017
RAJESHKUMAR PRAKASHCHANDRA GUPTA Vs. STATE OF MAHARASHTRA
June 6, 2017
RAJESHRI PARMESHWAR GAMPALWAD Vs. STATE OF MAHARASHTRA AND ORS
September 8, 2017
RAJESHWAR NAGNATH REDDY Vs. THE STATE OF MAHARASHTRA
November 7, 2017
RAJIV MOHAN MISHRA Vs. CITY AND INDUSTRIAL DEVELOPMENT CORPORATION OF MAHARASHTRA LTD.
March 24, 2017
RAJIV YASHWANT BHALE Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
June 5, 2017
RAJKUMAR @ ANDA S/O JAGLAL JAISWAL Vs. STATE OF MAHARSHTRA AND OTHERS
April 13, 2017
RAJKUMAR BHAGCHAND JAIN Vs. UNION OF INDIA THROUGH C B I
December 8, 2017
RAJKUMAR S/O GANGADHAR SHINGARE Vs. THE STATE OF MAHARASHTRA
October 9, 2017
RAJKUMAR SINGH S/O RAMLAKHAN SINGH Vs. MADHUKAR S/O AKHADUJI BARWAD AND ANR.
July 25, 2017
RAJU @ AHMED ISMAIL SAYYED Vs. STATE OF MAHARASHTRA & ORS.
September 4, 2017
RAJU DURGAPRASAD GUPTA Vs. STATE OF MAHARASHTRA
January 16, 2017
RAJU HAMIRMAL SHAH Vs. TAHSILDAR, THANE & ORS.
November 3, 2017
RAJU MAHESH DHRUV Vs. STATE OF MAHARASHTRA
July 12, 2017
RAJU NAYAK Vs. NILESH DABHOLKAR
April 7, 2017
RAJU PURUSHOTTAM WARURKAR Vs. BOKEY PRINTERS
August 14, 2017
RAJU S/O DASHRATH PACHARE Vs. STATE OF MAH.THR.ITS P.S.O.
July 21, 2017
RAJU S/O. BABULAL DANGE & ANR. Vs. STATE OF MAHARASHTRA
March 22, 2017
RAJU S/O. FAKIRBA MULEY Vs. DIVISIONAL COMMISSIONER,AMRAVATI AND OTHERS
January 23, 2017
RAJU S/O. GOVARDHAN SOLANKE Vs. STATE OF MAHARASHTRA THR. POLICE
January 24, 2017
RAJU S/O. HARIDAS KHELKAR Vs. YHE STATE OF MAHARASHTRA
October 6, 2017
RAJU S/O. VITTHALRAO BHADRE Vs. STATE OF MAHARASHTRA
April 4, 2017
RAJU SHANKARRAP DHAKATE AND ANOTHER Vs. CHIEF EXECUTIVE OFFICER,BHANDARA URBAN CO-OPREATIVVE BANK LTD. AND ANOTHER
January 12, 2017
RAJUBHAI RAMABHAI BHUSARA Vs. UNION OF INDIA AND ORS.
August 8, 2017
RAJWADE MANDAL PEOPLES CO-OPERATIVE BANK LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER, NASIK AND AN
December 12, 2017
RAKESH CHARANDAS LONBALE Vs. STATE OF MAHA., THR. P.S.O.
June 7, 2017
RAKESH P VERMA, GOVT CIVIL CONTRACTOR, KANHAR TOLI, GONDIA Vs. STATE OF MAHARASHTRA
July 7, 2017
RAKESH RAJENDRA GAIKWAD AND OTHERS Vs. STATE OF MAHARASHTRA
December 5, 2017
RAKESH S/O DHULICHAND JAISWAL Vs. VAISHALI W/O RAKESH JAISWAL
October 13, 2017
RAKSHITKUKMAR S/O SHIVAJI AHER Vs. STATE OF MAHARASHTRA AND ORS.
January 31, 2017
RALLIS INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 20, 2017
RAM GOPAL AUTOMOBILES, DIST AURANGABAD Vs. STATE OF MAHARASHTRA
November 3, 2017
RAM INDER SHARMA Vs. STATE OF MAHARASHTRA
November 17, 2017
RAM MADHUKAR SHELAKE Vs. STATE OF MAHARASHTRA
December 6, 2017
RAM S/O NARSU GORE Vs. SUDARSHAN GIR
August 21, 2017
RAMA @ RAMDAS BAPU KHAKAL & ANR. Vs. NARAYAN GOVINDA KHAKAL & ORS.
June 9, 2017
RAMA BEN V. ZAVERI Vs. MEHAROONISA FAROOQUI
May 19, 2017
RAMABAI GULABRAO JAMNIK Vs. STATE OF MAHARASHTRA,
June 20, 2017
RAMABAI VISHNU GAIKWAD Vs. STATE OF MAHARASHTRA
July 4, 2017
RAMAKANT KALANGUTKAR & ANR. Vs. GIRIDHAR DEUSEKAR
August 7, 2017
RAMAKANT S/O CHANDRASEN JADHAV Vs. STATE OF MAHARASHTRA
August 4, 2017
RAMAN BHAGWANDAS VANJANI Vs. MOHAMMAD SALIM SK.ABDULLAH AND OTHERS
March 24, 2017
RAMANNA HANAMAPA CHOUDAKI Vs. THE STATE OF MAHARASHTRA
January 4, 2017
RAMBHAU SUKHDEO SADU BHAGAT Vs. SHREENARAYAN SURAJMAL & OTHERS
November 2, 2017
RAMBHAU TRYAMBAK KHACHANE, THROUGH POWER OF ATTORNEY HOLDER, NILKANTH RAMBHAU KHACHANE Vs. NANDLAL GOVARDHANDAS CHANDAK
September 13, 2017
RAMCHANDRA BAPUSAHEB DESAI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED
January 9, 2017
RAMCHANDRA S/O NARAYANDAS MUNDADA Vs. KAMALKISHOR S/O KISANGOPAL KARWA
August 31, 2017
RAMCHANDRA VITTHAL JANKAR & ORS. Vs. THE STATE OF MAHARASHTRA
May 9, 2017
RAMDAS DAULAT SADARAO Vs. THE DIVISIONAL CONTROLLER
January 6, 2017
RAMDAS GULARAMJI NAGPURE Vs. STATE OF MAHARASHTRA AND OTHERS
May 4, 2017
RAMDAS S/O GULARAMJI NAGPURE Vs. STATE OF MAHARASHTRA
May 4, 2017
RAMESH BALU CHAVAN Vs. THE COMMISSIONER OF POLICE & ORS.
April 3, 2017
RAMESH BANSIRAM PAWAR Vs. THE STATE OF MAHARASHTRA
August 7, 2017
RAMESH BAPURAO RANGARI Vs. STATE OF MAHARASHTRA
August 18, 2017
RAMESH D. SHAH AND ANR Vs. TUSHAR D. THAKKAR AND ANR
November 30, 2017
RAMESH DAHYALAL SHAH Vs. THE STATE OF MAHARASHTRA
December 6, 2017
RAMESH DALPASTA KALAL & ORS. Vs. THE STATE OF MAHARASHTRA
April 28, 2017
RAMESH DEORAOJI ADMANE Vs. KISHORE BHIKAMCHAND RATHI
November 8, 2017
RAMESH DURGAPPA HIREKERUR Vs. STATE OF MAHARASHTRA
September 27, 2017
RAMESH FULCHAND BAHETI Vs. SANDESH KAMALKISHORJI RANDAD
June 6, 2017
RAMESH G KANDOLKAR Vs. NANDLAK KHEMKA
July 10, 2017
RAMESH GOPINATH MUNDE Vs. STATE OF MAHARASHTRA
June 28, 2017
RAMESH LULLA AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
October 3, 2017
RAMESH MOTIRAM DHUMALE Vs. THE STATE OF MAHARASHTRA
January 4, 2017
RAMESH S/O KESHAORAO SURYAWANSHI Vs. P.O. SCHOOL TRIBUNAL
November 2, 2017
RAMESH S/O TATOBAJI GIRHEPUNGE Vs. REKHA W/O RAMESH GIRHEPUNGE
November 7, 2017
RAMESH S/O. NAVJIBHAI BHAGAT Vs. DHUNESHWAR S.P.PETHE & ORS.
February 2, 2017
RAMESH SURYABHAN GAJBE Vs. THE STATE OF MAH.THR.PSO AMRAVATI
November 17, 2017
RAMESHCHAND KHOOBCHAND JAIN Vs. ADMINISTRATOR OF CITY OF NAGPUR CORPORATION
October 12, 2017
RAMESHCHANDRA BHAWARILAL LADHHA Vs. SHALIGRAM SHANKARLAL AGRAWAL
November 13, 2017
RAMESHWAR S/O NIVRUTTI BINGOLE, AGE 40 YEARS, OCCU:SERVICE, R/O ROHINI, TQ CHAKUR, DIST LATUR, PRESENTLY RESIDING AT POST JARANDI, TQ SOYEGAON, DIST AURANGABAD Vs. THE STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR CHAKUR POLICE STATION, TQCHAKUR, DIST LATUR
April 12, 2017
RAMESHWAR S/O YADORAO PATALE AND ORS. Vs. MAHAVIR S/O NILKANTH PATALE AND ORS.
February 16, 2017
RAMESHWAR SHRAWAN IWANATHE Vs. STATE OF MAHARASHTRA
September 21, 2017
RAMHARI NAMDEORAO TEKODE AND OTHERS Vs. NALINI HOMRAJ GAIKWAD AND ANOTHER
December 6, 2017
RAMKESH RAMPYARE KEWAT Vs. THE STATE OF MAHARASHTRA & ANR.
August 16, 2017
RAMKRISHNA Vs. STATE OF MAHARASHTRA
September 1, 2017
RAMKRISHNA S/O NARAYAN GHUGE Vs. THE STATE OF MAHARASHTRA
September 1, 2017
RAMKRUSHNA S/O BARKAJI GULHANE Vs. STATE OF MAHARASHTRA
November 13, 2017
RAMKRUSHNA SUKHDEO LODHE & ORS. Vs. STATE OF MASHARASHTRA & ANR.
January 12, 2017
RAMLAL PARASRAM JARWEKAR Vs. STATE OF MAHARASHTRA AND ORS.
February 6, 2017
RAMLAL SON OF VISRAMJI KATRE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, KALAMANA, NAGPUR CITY TQ & DISTT NAGPUR
December 22, 2017
RAMLAL SUKHDEV SHARMA Vs. STATE OF MAHARASHTRA
November 8, 2017
RAMNARAYAN S/O BANSILAL MUNDADA Vs. THE STATE OF MAHARASHTRA
December 11, 2017
RAMPRAKASH GULATI S/O SHRI A N GULATI Vs. STATE OF MAHARASHTRA
September 1, 2017
RAMPRASAD S/O KRISHNAJI KHANDELWAL Vs. THE STATE OF MAHARASHTRA
October 6, 2017
RAMPYARE RAM HIRAMAN PRASAD Vs. USHA PRASAD RAMPYARE RAM HIRAMAN
January 23, 2017
RAMRAO S/O KHIMA CHAVAN Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION, DIGRAS, DISTRICT YAVATMAL
September 5, 2017
RAMRAO S/O PANJABRAO RAHATE Vs. BHOJRAJ HARI RAHATE
August 22, 2017
RAMTILAK CHOTELAL DHURIA INDIAN INHABITANT Vs. THE STATE OF MAHARASHTRA
January 25, 2017
RAMU @ RAMESHWAR RAMKISHAN AATHVE Vs. STATE OF MAHARASHTRA
July 18, 2017
RANCHHOD DHARAMDAS MALI Vs. LAXMAN DHARAMDAS MALI & ORS
December 8, 2017
RANGNATH S/O. RAMCHANDRA CHAKALE AND OTHERS Vs. STATE OF MAHARASHTRA
July 27, 2017
RANGNATH VISHNU RASKAR Vs. STATE OF MAHARASHTRA AND OTHERS
December 19, 2017
RANGRAO S/O SHYAMRAO CHAUDHARY Vs. STATE OF MAHARASHTRA
November 7, 2017
RANI ALIAS ANJALI W/O VAIJINATH SHINDE Vs. THE STATE OF MAHARASHTRA
February 17, 2017
RANJIT S/O DURYODHAN GHUTKE Vs. STATE OF MAHARASHTRA
September 4, 2017
RANJIT S/O. SHIVALAL SHREEBANSARI Vs. STATE OF MAHARASHTRA & ANR.
June 6, 2017
RANJITSINGH S/O DADUSINGH Vs. NARAYAN DHONDBAJI DESHMUKH
November 2, 2017
RAOSAHEB PUNDLIKRAO GONDANE Vs. THE ELECTION OFFICER, ZONE NO.3, SHIKSHAN VIBHAG, AMBAPETH AND ORS.
February 8, 2017
RAOSAHEB S/O GOVINDRAO SANAP Vs. RAM S/O BAPURAO CHORWADKAR
April 3, 2017
RASHTRIYA MULA PRAVARA VIJ KAMGAR SANGH Vs. MULA PRAVARA ELECTRICITY CO-OPREATIVE SOCIETY LTD.
March 1, 2017
RASIKLAL M. PARIKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 10, 2017
RASIKLAL M. PARIKH Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 12, 2017
RATAN DAMU SONAWANE Vs. RAJESHREE RATAN SONAWANE
January 4, 2017
RATAN S/O DASHRATH KIRATKAR Vs. THE STATE OF MAHARASHTRA
December 15, 2017
RATANLAL PREMCHAND GANDHI Vs. STATE OF MAHARASHTRA
December 7, 2017
RATANLAL S/O GIRDHARILAL AGRAWAL Vs. SHANTABAI W/O LALCHAND WASNIK
September 14, 2017
RATNAKAR DINKARRAO BOHATE Vs. STATE OF MAHARASHTRA
November 14, 2017
RATNAKAR PRALHAD DEORAS Vs. VYANKATESH SHAMRAO FULMALI
March 23, 2017
RATNAMALA D/O.SHIVKUMAR BAJPAL AND OTHERS Vs. SUJATA W/O. JAYWANT KAWALKAR
April 11, 2017
RATNMALA WD/O BALKRISHNA SHENDE Vs. NANDA WD/O BALKRISHNA SHENDE
August 10, 2017
RAVER TALUKA URDU EDUCATION SOCIETY HATTISHAWALI MASJID COMPOUND, RAVER, TQ. RAVER, DISTRICT JALGAON THROUGH ITS CHAIRMAN Vs. MOHAMMAD ABDUL RAUF ABDUL WAHAB AGE : 38 YEARS, OCCUPATION : NIL, R/O GHOUSIYA NAGAR, OPP. AFTAB KIRANA SHOP, AT POST BHUSAWAL, TQ.BHUSAWAL, DISTRICT JALGAON
February 28, 2017
RAVI @ GALYA RAMCHANDRA WANKHEDE Vs. THE STATE OF MAHARASHTRA
January 9, 2017
RAVI BALRAM AGALDIVATE Vs. STATE OF MAHARASHTRA
November 29, 2017
RAVI BHUSHAN KUMAR (DEAD), THROUGH L RS Vs. LIFE INSURANCE CORPORATION OF INDIA
December 14, 2017
RAVI S/O. RAJU BHALERAO Vs. THE STATE OF MAHARASHTRA & ORS.
May 5, 2017
RAVINDRA ARUN SONAWANE Vs. STATE OF MAHARASHTRA
June 30, 2017
RAVINDRA NARAYAN RAJARSHI Vs. SMT.ROHINI GANPATRAO HEBLIKAR
July 31, 2017
RAVINDRA PRAKASH Vs. DIRECTOR GENERAL
September 6, 2017
RAVINDRA RAMJI MUNDHE Vs. AVADHOOT ANIL TATKARE
May 2, 2017
RAVINDRA S/O GANESH LEKURWALE Vs. STATE OF MAHARASHTRA
July 12, 2017
RAVINDRA S/O RAMESH BARKUL, AGE : 34 YEARS, OCCUPATION : SERVICE, JUNIOR TECHNICIAN, OFFICE OF THE ASSISTANT ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD., BHOOM, TALUKA BHOOM, DISTRICT OSMANABAD Vs. EXECUTIVE ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED, DIVISIONAL OFFICE OSMANABAD, DIVISION OSMANABAD, DISTRICT OSMANABAD
January 13, 2017
RAVINDRA S/O RAMKISAN LODHI Vs. BALU DAULT PATIL AND ORS.
June 6, 2017
RAVINDRA S/O SAHEBRAO BABRE Vs. THE STATE OF MAHARASHTRA
October 31, 2017
RAVINDRA S/O. BHIMRAO KHILLARE & ORS. Vs. THE STATE OF MAHARASHTRA & ANR.
June 6, 2017
RAVINDRA UTTAMRAO WAGH Vs. ABHAY YUWA KALYAN KENDRA
May 5, 2017
RAVINDRA VITTHALRAO TAHAKIK Vs. THE STATE OF MAHARASHTRA AND ANR
December 22, 2017
RAVIPRAKASH GOVINDRAO DANI, Vs. THE CHANCELLOR, DR. PANJABRAO DESHMUKH KRUSHI VIDHYAPEETH, MUMBAI
August 10, 2017
RAVIRAJ CORPORATION, TILAK ROAD, AKOLA, THROUGH ITS PARTNER RAJENDRA RADHEKISHAN RATHI Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMP LIMITED
August 22, 2017
RAWMIN MINING AND INDUSTRIES PVT LTD. & ANR. Vs. THE STATE OF MAHARASHTRA & ORS.
February 15, 2017
RAYAT SHIKSHAN SANSTHA HAVING IT S REGISTERED OFFICE AT SATARA, THROUGH IT S SECRETARY, PRATAPRAO NANASAHEB MANE Vs. WAI, DISTRICT
July 13, 2017
RAZIA KHATOON RIZVI & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
February 20, 2017
RAZVI SHABANA MAZHAR ALI, Vs. STATE OF MAHARASHTRA THROUGH ITS
June 15, 2017
REDSTONE REALTORS & ANR. Vs. STATE OF MAHARASTRA & ORS.
January 18, 2017
REENA MAHENDRA WAHULE Vs. MAHENDRA KADUBA WAHULE
November 15, 2017
REENA W/O MAHENDRA WAHULE Vs. MAHENDRA S/O KADUBA WAHULE
December 15, 2017
REGIONAL PASSPORT OFFICER, REGIONAL PASSPORT OFFICE Vs. CAITANO COSTA, S/O LATE BAPTISTA COSTA
August 14, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. SHARDA
February 16, 2017
REGISTRAR (JUDICIAL) HIGH COURT OF BOMBAY BENCH AT AURANGABAD Vs. STATE OF MAHARASHTRA & ANOTHER
June 15, 2017
REKHASINGH CHARANSINGH SANDHU Vs. VIMALBAI PUNDALIK CHAVAN
June 8, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. SMT. RAJESHREE SANJAYKUMAR KADAM
July 21, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SONI MAHENDRA @ RAJESH NAG
December 19, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SURYAKANTI PUNUEL SUNA
December 19, 2017
RELIANCE LIFE SCIENCE PVT LTD Vs. KLENZAIDS CONTAMINATION CONTROLS (P) LTD
November 24, 2017
RELIANCE LIFE SCIENCES PVT LTD Vs. STATE OF MAHARASHTRA
August 2, 2017
RENTWORKS INDIA PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF INCOME TAX14
October 11, 2017
RESCUE SHAM Vs. STATE OF MAHARSHTRA
April 7, 2017
REVATI WD/O SHRIMANT GHUGE Vs. UNITED INDIA INSURANCE CO
September 25, 2017
RHUSHIKESH KALIDAS JOSHI, SON OF KALIDAS JOSHI Vs. STATE, THROUGH POLICE INSPECTOR
June 13, 2017
RINTU @ RITURAJ S/O. MOHAN AAMDE & ANR. Vs. THE STATE OF MAHARASHTRA
February 27, 2017
RIPPAL HARBANSLAL SUNEJA Vs. VIBHUTI RIPPAL SUNEJA
October 11, 2017
RISHIKESH VIJAY GAIDHANI Vs. THE STATE OF MAHARASHTRA THR. P.S.O. CITY KOTWALI,AMRAVATI, DIST.AMRAVATI
July 3, 2017
RITU PRAKASH DESAI Vs. WILLINGDON SPORTS CLUB
July 19, 2017
RIZWAN ABDUL KADAR DHOLE Vs. BHIWANDI NIZAMPUR CITY MUNICIPAL CORPORATION AND OTHERS
October 4, 2017
RIZWAN TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, RAIGAD
August 21, 2017
ROBERT D SA E PEIXOTE Vs. ANTONIO D SOUZA, SON OF LATE MARIANO D SOUZA
May 4, 2017
ROHAN GURUNG Vs. STATE
November 10, 2017
ROHAN SHIRODKAR Vs. STATE OF GOA & ORS.
May 3, 2017
ROHIDAS S/O. MANIK CHAVHAN & ANR. Vs. STATE OF MAHARASHTRA
June 22, 2017
ROHIT Vs. STATE OF MAHARASHTRA
July 19, 2017
ROHIT GOTHI, NOMINATED DIRECTOR, HINDUSTAN COCACOLA BEVERAGES, PRIVATE LIMITED, ORCHID CENTER Vs. STATE OF MAHARASHTRA, THROUGH ASHOK MAHADEV PAWAR, INSPECTOR OF LEGAL METROLOGY, LATUR DIVISION 2, DIST LATUR
November 7, 2017
ROHIT GUJARILAL ANAND Vs. ARCADE (INDIA) PVT. LTD.
February 14, 2017
ROMA RAJESH TIWARI Vs. RAJESH DINANATH TIWARI
October 12, 2017
ROSHAN ALIAS CHINI DANICHAND THAKUR Vs. THE STATE OF MAHARASHTRA
October 10, 2017
ROSHAN ALIAS CHINI DANICHAND THAKUR Vs. STATE OF MAHARASHTRA, THROUGH HOME DEPARTMENT, THROUGH ITS CHIEF SECRETARY
October 13, 2017
ROSY BLUE (INDIA) PVT LTD Vs. UNION OF INDIA & ANR
August 21, 2017
ROWENA W/O AMRINDER SINGH Vs. AMRINDER S/O DARSHAN SINGH
September 20, 2017
ROY ROSARIO FERNANDES Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR, HIGH COURT, PANAJI, GOA
September 26, 2017
ROYAL BANK OF SCOTLAND N V Vs. EARNEST BUSINESS SERVICES PRIVATE LIMITED
September 20, 2017
ROYAL HOTEL, CALANGUTE, BARDEZ Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING OFFICE AT SECRETARIAT, PORVORIM, BARDEZ- GOA
September 27, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD. Vs. SMT. VARSHA RAJENDRA PACHE
July 25, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY Vs. MANOJ LAXMAN PATIL & ANR.
March 1, 2017
RUBEN FRANCO Vs. STATE OF OTHERS
March 31, 2017
RUBIKS BRAND LTD. & ANR. Vs. MAHESH VAMAN MANJREKAR & ORS.
April 5, 2017
RUBY MILLS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2017
RUDOLF GOMES, PRESENTLY LODGED AS C P AT CENTRAL JAIL, AGUADA Vs. STATE, THROUGH P I , PANAJI POLICE STATION ANR
December 14, 2017
RUDRA SHAILESH SANVORDENKAR Vs. UNION OF INDIA AND OTHERS
January 5, 2017
RUKHMAJI S/O. DEVRAO GALANDE Vs. THE STATE OF MAHARASHTRA
March 29, 2017
RUKHMANBAI W/O WAMAN BHOGADE Vs. STATE OF MAHARASHTRA
October 10, 2017
RUKHMINIDEVI WD/O BALLABHDASJI RATHI Vs. MADANMOHAN S/O BALMUKUND KAKANI
December 13, 2017
RUKHSANA HANIF PATHAN @ PUSHPA MOTIRAM GAWADE Vs. THE STATE OF MAHARASHTRA
March 16, 2017
RUPA VILASH KHOT Vs. STATE OF MAHARASHTRA
September 21, 2017
RUPALI @ JYOTI GANESH KAKADE Vs. STATE OF MAHARASHTRA
January 11, 2017
RUPALI RAJENDRA MAJKURI Vs. STATE OF MAHARASHTRA AND OTHERS
December 18, 2017
RUPESH S/O. PANDURANGJI SURJUSE Vs. THE STATE OF MAHARSHTRA & ORS.
March 1, 2017
RUPIN BANKAR Vs. UNION OF INDIA
April 10, 2017
RUPNAWAR DHANAJI DINKAR Vs. JAI BHAVANI EDUCATION SOCIETY
November 2, 2017
RUPRAO S/O VISHWANATHRAO FATING Vs. VASANT S/O VISHWANATH FATING
August 23, 2017
RUPRAO S/O. VISHWANATHRAO FATING Vs. SMT. PRABHAWATI WD/O. VASANTRAO FATING
August 23, 2017
RUSHIKESH RAVINDAR AAHERW ADIKAR Vs. STATE OF MAHARASHTRA
September 20, 2017
RUSTOM JAMSHED SOONAWALA Vs. THE STATE OF MAHARASHTRA
April 13, 2017
S RAGHURAMAN Vs. H M T LIMITED
July 19, 2017
S. KUMAR CONSTRUCTION CO. Vs. THE MUNICIPAL CORPORATION OF GREATER BOMBAY
February 8, 2017
S.B.TRADERS & ORS. Vs. SANT EKNATH SHAKARI SAKHAR KARKHANA LTD. & ORS.
May 11, 2017
S.P.BODKHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
May 4, 2017
S.R.K. CHEMICALS LTD. Vs. PACIFIC GULF SHIPPING (SINGAPORE) PTE. LTD.
September 1, 2017
SABINO COTTA Vs. V NAIK AND ASSOCIATES
June 7, 2017
SACHIN @ BOBBY SAMBHAJI SHINDE Vs. COMMISSIONER OF POLICE SOLAPUR
October 13, 2017
SACHIN ANANDA PATIL Vs. STATE OF MAHARASHTRA
March 1, 2017
SACHIN BABULAL SURYAVANSHI Vs. THE STATE OF MAHARASHTRA
August 18, 2017
SACHIN LAXMICHAND SHAH Vs. UNION OF INDIA AND ANR
June 19, 2017
SACHIN NESTER PEREIRA Vs. THE STATE OF MAHARASHTRA AND ORS
November 9, 2017
SACHIN R. PAWAR Vs. STATE OF GOA AND OTHER
June 22, 2017
SACHIN S/O GOPAL BHANAGE Vs. HON BLE CHIEF MINISTER, & MINISTER OF LAW & JUDICIARY DEPARTMENT, MANTRALAYA, MUMBAI
November 29, 2017
SACHIN S/O RAMESHRAO GIRNALE Vs. UNION OF INDIA THROUGH ITS (MINISTRY OF HOME AFFAIRS), DIRECTORATE GENERAL, CRPF
October 9, 2017
SACHIN S/O. KASHINATH INGLE Vs. STATE OF MAHARASHTRA & ANR.
June 22, 2017
SACHIN SHANTARAM SONWANE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY
November 22, 2017
SACHIN SHIVAJIRAO DESHMUKH Vs. VAIDYANATH SHIKSHAN SANSTHA
December 21, 2017
SACHIN VISHVANATH NAIK Vs. ADDITIONAL COLLECTOR-I, CUM ADDITIONAL DISTRICT MAGISTRATE
February 13, 2017
SACHIN VISHWAS KAMBLE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION LIMITED HAVING ITS HEAD OFFICE AT MUMBAI CENTRAL DEPOT MUMBAI CENTRAL, MUMBAI
December 22, 2017
SADANAND KRISHNAJI KIRLOSKAR (SINCE DECEASED THROUGH HIS LEGAL REPRESENTATIVES) NIRMALA SADANAND KIRLOSKAR & ORS Vs. TALAKCHAND GANGARAM DOSHI (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES AMRUTLAL TALAKCHAND DOSHI
September 14, 2017
SADASHIO S/O RENGO KOTANGALE Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION SAKOLI, TAHSIL SAKOLI, DISTRICT BHANDARA
December 5, 2017
SADASHIVRAO PATIL SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
July 7, 2017
SADHANA RAJENDRA JAIN Vs. CENTRAL BOARD OF DIRECT TAXES & ANR
August 29, 2017
SADIK ALI SON OF MOHAMMAD RAJA Vs. STATE THROUGH POLICE INSPECTOR MARGO TOWN POLICE STATION MARGAO, SALCETE-GOA
September 21, 2017
SAGAR NAMDEO BAGAL Vs. STATE OF MAHARASHTRA & ANR
November 15, 2017
SAGASKUMAR MOHANLAL PANDE Vs. MADHUKAR TRIMBAK PATIL
November 8, 2017
SAGIR AHMED NASIR AHEMED ANSARI Vs. STATE OF MAHARASHTRA
December 19, 2017
SAHAKARI BANK KARMACHARI SANGH Vs. THE COMMISSIONER-CO-OPERATIVE SOCIETIES, STATE OF MAHARASHTRA
March 10, 2017
SAHEBDAS SAKHARAM BORKAR Vs. MAHARASHTRA RURAL EDUCATION SOCIETY,LAKHANDUR
April 12, 2017
SAINATH S/O RAMRAO THOMBRE Vs. STATE OF MAHARASHTRA THROUGH IN-CHARGE WASHI POLICE STATION, TQ WASHI, DISTRICT OSMANABAD
October 10, 2017
SAKHARAM DAGADU WADMARE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
December 7, 2017
SAKHARAM SHRAWAN BHISE Vs. RAMESH DHANNU RATHOD
September 20, 2017
SALIL BANDODKAR Vs. STATE OF GOA
May 4, 2017
SALIM BAIG YUSUF BAIG Vs. THE STATE ELECTION COMMISSIONER AND ORS.
February 17, 2017
SALLAUDDIN @ BAQBLU NIRZA SHAIKH Vs. THE STATE OF MAHARA6STRA
February 7, 2017
SALMA KHAN W/O FIROZ KHAN Vs. MANAGER J & K BANK, NATIONAL BUSINESS CENTRE, ZONAL OFFICE MUMBAI
July 27, 2017
SALVACAO GONSALVES AND OTHERS Vs. PEDRO FERNANDES AND OTHERS
March 27, 2017
SAMAD SALIM KHAN Vs. COMMISSIONER OF POLICE, MUMBAI AND ORS.
November 23, 2017
SAMARU S/O SAKARU MARHASKOLHE Vs. THE STATE OF MAHARASHTRA
November 13, 2017
SAMAYADURAI K. AGAMUDIAN Vs. THE STATE OF MAHARASHTRA AND OTHERS
September 11, 2017
SAMBHA PURSHOTTAM PALIKONDAWAR Vs. STATE OF MAHARASHTRA
August 3, 2017
SAMBHAJI S/O KACHRU KOLHE Vs. THE STATE OF MAHARASHTRA
August 2, 2017
SAMBHAJI SHIVAJI PATIL AND OTHERS Vs. SANGLI MIRAJ AND KUPWAD MUNICIPAL CORPORATION AND ANOTHER
October 12, 2017
SAMBHU SADASHIV PATIL Vs. PRESIDING OFFICER
January 19, 2017
SAMEER Vs. STATE OF MAHARSHTRA
April 26, 2017
SAMEER S DESAI Vs. JEEVAN NARAYAN NAIK, S/O NARAYAN NAIK
September 14, 2017
SAMEER SHANKARRAO SHUKLA Vs. STATE OF MAHARASHTRA
November 17, 2017
SAMIDHA D/O UMESH RATHI Vs. STATE OF MAHARASHTRA
October 5, 2017
SAMIKSHA D/O RAJU DHOLE Vs. UNION OF INDIA
August 10, 2017
SAMIR NARAIN BHOJWANI Vs. UNION BANK OF INDIA
December 8, 2017
SAMPATIYA BAI AND ORS. Vs. STATE OF MAHARASHTRA, THROUGH P.S.O. KHAPERKHEDA DIST., NAGPUR
August 18, 2017
SAMSON MARITIME LTD. Vs. COMMISSIONER OF INCOME TAX, CITY
March 9, 2017
SANDEEP @ SHANKAR VASANT KHALASE Vs. COMMISSIONER OF POLICE, PUNE CITY, PUNE
March 29, 2017
SANDEEP IRLA @ SANDYA CHIMNYA IRLA Vs. STATE OF MAHARASHTRA
September 20, 2017
SANDEEP KASHINATH PARAB Vs. PRASAD RAMRAI SINAI DUBHASHI& ORS.
May 5, 2017
SANDEEP SADASHIV BHALERAO Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION BORI, TQ & DIST PARBHANI
September 1, 2017
SANDEEP SHRIRAM WARADE AND OTHERS Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION
July 17, 2017
SANDEEP TUKARAM PAWAR Vs. STATE OF MAHARASHTRA, THROUGH
November 3, 2017
SANDESH SHASHIKANT NARVEKAR Vs. STATE OF MAHARASHTRA AND OTHERS
March 20, 2017
SANDESH SURENDRA PATIL Vs. SURENDRA NARASGOPNDA PATIL & ORS.
June 23, 2017
SANDHYA GOPALRAO TALOKAR & ANR. Vs. BALJI KESHAO PAWAR & ORS.
July 20, 2017
SANDHYA S PATIL Vs. DIRECTOR OF PROVEDORIA
August 22, 2017
SANDIP AJAY WADSE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
January 6, 2017
SANDIP AND ORS. Vs. STATE OF MAHARASHTRA
December 12, 2017
SANDIP S/O AMBADAS KALE Vs. UNION OF INDIA
June 15, 2017
SANGEETA SHRIKANT PINGALE Vs. SHRIKANT SHANKAR PINGALE
January 12, 2017
SANGHVI RECONDITIONERS PVT LTD Vs. UNION OF INDIA THROUGH SECRETARY DEPARTMENT OF REVENUE
December 12, 2017
SANGITA W/O ASHOK BHUKTAR Vs. THE STATE OF MAHARASHTRA
April 18, 2017
SANGITA W/O VASANTRAO ZALTE Vs. THE HONBLE MINISTER (FOOD, CIVIL SUPPLY AND CONSUMER PROTECTION), MAHARASHTRA AND ORS.
January 30, 2017
SANGITABAI W/O VASUDEO RAJPUT Vs. STATE OF MAHARASHTRA AND OTHERS
June 29, 2017
SANGRAM S/O ARUN JAGTAP AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
September 28, 2017
SANJANA RAMCHANDRA CHANDELKAR Vs. STATE OF GOA
November 14, 2017
SANJAY APPASAHEB DHAMANE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
June 28, 2017
SANJAY B. PATIL AND OTHERS Vs. SHRI SHASHIKANT PITALE AND OTHERS
April 7, 2017
SANJAY BAPURAO SASNE Vs. STATE OF MAHARASHTRA
September 12, 2017
SANJAY BHASKAR RAIMULKAR AGED ABOUT 45 YEARS, ELECTED MEMBER OF LEGISLATIVE ASSEMBLY IN THE ELECTION HELD IN 2014 FROM MEHKAR CONSTITUENCY, RESIDENT OF : AT AND PO: NANDRA DHANDE, TQ. MEHKAR,DIST. BULDANA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY MINISTRY OF TRIBAL WELFARE AND SOCIAL JUSTICE, MANTRALAYA, MUMBAI 400 032
March 23, 2017
SANJAY GANPATRAO IRLAPALLE Vs. STATE OF MAHARASHTRA
July 11, 2017
SANJAY KUMAR Vs. UNION OF INDIA
December 22, 2017
SANJAY M. PAWAR Vs. MALEGAON MUNICPAL COUNCIL
August 14, 2017
SANJAY MANOHAR KAPSE Vs. STATE OF MAHARASHTRA
September 8, 2017
SANJAY MANYA LUDRIK & ORS. Vs. HONBLE ADDL.COMMISSIONER,KONKAN DIVISION & ORS.
January 18, 2017
SANJAY NENSUKHLAL KATARIYA AND ANR. Vs. STATE OF MAHARASHTRA
October 9, 2017
SANJAY NIRUPAM BRIJ KISHORE LAL Vs. STATE OF MAHARASHTRA
November 2, 2017
SANJAY PANDEY Vs. STATE OF MAHARASHTRA
December 7, 2017
SANJAY RAGHUNATH KHAIRNAR Vs. THE DIVISIONAL COMMISSIONER
January 24, 2017
SANJAY S/O BHASKAR POTDAR AGE 45 YEARS, OCC. SERVICE R/O AT POST KUSUMBA TQ. AND DIST. DHULE Vs. THE STATE COOPERATIVE ELECTION AUTHORITY MAHARASHTRA STATE, PUNE
February 14, 2017
SANJAY S/O BHIMRAO TATHE Vs. THE STATE OF MAHARASHTRA
January 6, 2017
SANJAY S/O DADARAO BABAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION
December 5, 2017
SANJAY S/O LAKHANLAL AGNIHOTRI & ORS. Vs. UNION OF INDIA & ORS.
September 28, 2017
SANJAY S/O PURUSHOTTAM AGRAWAL Vs. STATE OF MAHARASHTRA AND ANR.
June 30, 2017
SANJAY S/O RAMCHANDRA LOKHANDE Vs. THE STATE OF MAHARASHTRA,THROUGH THE COLLECTOR
January 24, 2017
SANJAY S/O UTTAMRAO CHAVAN Vs. THE STATE OF MAHARASHTRA
November 8, 2017
SANJAY S/O. BABURAO GITTE Vs. THE STATE OF MAHARSHTRA
May 5, 2017
SANJAY S/O. BALASAHEB RUPTAKKE Vs. THE STATE OF MAHARASHTRA & ORS.
April 25, 2017
SANJAY S/O. BHIMRAO DAHAKE Vs. THE STATE OF MAHARASHTRA
August 11, 2017
SANJAY S/O. DIVANJI GERANGE Vs. THE STATE OF MAHARASHTRA & ORS.
February 9, 2017
SANJAY S/O. KASHIRAM INCHE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
March 31, 2017
SANJAY S/O. LAXMAN KHOLAPURKAR Vs. STATE OF MAHARASHTRA
March 10, 2017
SANJAY SAHEBRAO SAVANT Vs. STATE OF MAHARASHTRA
March 2, 2017
SANJAY SAKHARAM NAGALE Vs. STATE OF MAHARASHTRA AND ANOTHER
August 24, 2017
SANJAY SHANKAR SABLE Vs. UNION OF INDIA
April 13, 2017
SANJAY SHIRKE Vs. THE UNION OF INDIA AND ORS.
May 4, 2017
SANJAY SUKHDEO MANKAR Vs. DADARAO S/O MADHUKAR MANKAR
June 22, 2017
SANJAY VISHWASRAO JADHAV Vs. STATE OF MAHARASHTRA & ORS.
March 7, 2017
SANJAYKUMAR BHALCHANDRA PATIL Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY, COOPERATIVE, MARKETING AND COTTON INDUSTRY DEPARTMENT, MANTRALAYA, MUMBAI 32 & ORS.
July 25, 2017
SANJAYKUMAR BHALCHANDRA PATIL Vs. STATE OF MAHARASHTRA
July 13, 2017
SANJAYKUMAR S/O. SUGANCHAND KASLIWAL Vs. THE STATE OF MAHARASHTRA & ORS.
April 20, 2017
SANJEEV UDHAV MURKUTE Vs. STATE OF MAHARASHTRA
December 14, 2017
SANJEEVKUMAR S/O.HARAKCHAND KANKARIY Vs. STATE OF MAHARASHTRA
March 15, 2017
SANJU S/O ATMARAM PATIL Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, CITY POLICE STATION, CHANDRAPUR
September 14, 2017
SANKET S/O DIPAK GUPTA Vs. STATE OF MAHARASHTRA
August 2, 2017
SANTOGEN TEXTILE MILLS LTD. Vs. COMMISSIONER OF C. EX., NAVI MUMBAI, (BOMBAY)(DB)
January 25, 2017
SANTOSH ASHOK CHAVAN Vs. THE STATE OF MAHARASHTRA
September 18, 2017
SANTOSH BABAN KAMBLE Vs. CHAIRMAN, KINI SHIKSHAN PRASARAK MANDAL
September 14, 2017
SANTOSH DNYANESHWAR AHER Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY
January 17, 2017
SANTOSH JAMBU KOGE Vs. THE STATE OF MAHARASHTRA,
September 6, 2017
SANTOSH JANRAO DONGARDIVE Vs. STATE OF MAHARASHTRA
July 1, 2017
SANTOSH KUMAR HEGDE Vs. PARIMALA HOSPITALITY PRIVATE LIMITED
February 24, 2017
SANTOSH NARSINHA NAIK Vs. RESSURREICAO ALIAS ROBERTO PEREIRA
September 25, 2017
SANTOSH PUJARI Vs. STATE (THROUGH THE MAINA CURTORIM POLICE STATION) MAINA CURTORIM, GOA.
September 7, 2017
SANTOSH R SHIRODKAR, RESIDENT OF VITHALPUR, SANQUELIM, GOA Vs. SANQUELIM MUNICIPAL COUNCIL, THROUGH ITS CHIEF OFFICER, HAVING OFFICE AT SANQUELIM MUNICIPAL COUNCIL, SANQUELIM-GOA
October 7, 2017
SANTOSH R.PRABHU GANONKAR Vs. STATE REPRESENTED BY THE PUBLIC PROSECUTOR & ORS
April 11, 2017
SANTOSH ROHIDAS SULE Vs. STATE OF MAHARASHTRA
August 29, 2017
SANTOSH S/O ABASAHEB THORAT Vs. STATE OF MAHARASHTRA
August 28, 2017
SANTOSH S/O BHAUJI BODEKAR Vs. STATE OF MAHARASHTRA, THROUGH P S O POMBHURNA, DISTRICT CHANDRAPUR
September 19, 2017
SANTOSH S/O KAHDUJI MANGRULKAR Vs. ABDUL JABBAR S/O ABDUL RAHIM
June 27, 2017
SANTOSH S/O MAHADEO DARADE Vs. STATE OF MAHARASHTRA
June 7, 2017
SANTOSH S/O NANDLAL AGRAWAL Vs. BHIMRAO RAMRAO THAKUR
November 14, 2017
SANTOSH S/O SHANKARLAL AGRAWAL Vs. PURUSHOTTAM S/O JAGANATH MURME AND ANR.
July 18, 2017
SANTOSH S/O SHRIDHARRAO BHATAMBREKAR Vs. STATE OF MAHARASHTRA
September 6, 2017
SANTOSH S/O TUKARAM BANMARE Vs. SPECIAL LAND ACQUISITION OFFICER, TAH HINGANGHAT, DIST WARDHA
July 13, 2017
SANTOSH S/O. ADINATH GHALAGE Vs. STATE OF MAHARSHTRA & ANR.
August 16, 2017
SANTOSH S/O. BHAGWAN WAGHMARE & ANR. Vs. THE STATE OF MAHARSHTRA
May 4, 2017
SANTOSH TUKARAM AMBLE Vs. THE STATE OF MAHARASHTRA & ORS
November 9, 2017
SANTOSH TULSIRAM SHITOLE Vs. THE STATE OF MAHARASTHRA & ANR.
March 27, 2017
SANTOSHKUMAR RAMCHANDRA RATHI Vs. STATE OF MAHARASHTRA
August 7, 2017
SANTSHRI BABA MAHA HANSAJI MAHARAJ Vs. THE STATE OF MAHARASHTRA & ORS.
March 2, 2017
SAPANA SHEKHAR POKALE Vs. SHEKHAR PANDHARINATH POKALE
September 14, 2017
SAQUIB ABDUL HAMID NACHAN Vs. SUPERINTENDENT, CENTRAL JAIL
May 5, 2017
SARASWAT CO-OPERATIVE BANK LTD., Vs. INCOMTAX OFFICER & ANR.
March 7, 2017
SARASWATIBAI MAHADEORAO PAWADE, AGED ABOUT : 80 YEARS, OCCUPATION : AGRICULTURIST Vs. SHRI HARISHCHANDRA MAHADEORAO PAWADE, AGED ABOUT : 55 YEARS, OCCUPATION : CULTIVATOR
March 2, 2017
SARDA TRANSPORT, ADILABAD Vs. UNITED INDIA INSURANCE COMPANY
November 17, 2017
SARJABAI WD/O NARAYANRAO MANMODE Vs. DHANRAJ SON OF PANDURANG MANMODE
September 6, 2017
SAROJ W/O TULSI SUGANDH AND ANOTHER Vs. HARISH S/O ISHWARDAS AMESAR AND ANOTHER
January 13, 2017
SARVODAYA SHIKSHAN MANDAL Vs. UNIVERSITY & COLLEGE TRIBUNAL
June 7, 2017
SARYU PROPERTIES AND HOTELS PVT. LTD. Vs. CHIEF CONTROLLING REVENUE AUTHORITY
January 6, 2017
SASIDHARAN NAIR S/O. RAMAKRISHNAN NAIR Vs. VIKRAMAN NAIR S/O. DHAMODHARAN NAIR, PRESIDENT, AYYAPPA SAMAJAM, NAGPUR. (N.A. 4) & ORS.
September 18, 2017
SATCHIKITSA PRASARAK MANDAL Vs. STATE OF MAHARASHTRA
June 7, 2017
SATISH ANANDRAO SONAWANE Vs. STATE OF MAHARASHTRA AND ORS
June 8, 2017
SATISH AND ORS. Vs. STATE OF MAHARASHTRA
December 11, 2017
SATISH BALARAM JADHAV & ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
December 19, 2017
SATISH DADA LONDHE Vs. STATE OF MAHARASHTRA
June 8, 2017
SATISH DHARMU RATHOD AND ORS. Vs. THE STATE OF MAHARASHTRA AND ANR.
February 21, 2017
SATISH JANARDHAN SAKHARE Vs. THE STATE OF MAHARASHTRA & ORS.
February 22, 2017
SATISH KAWADUJI KAKADE & ANR. Vs. STATE OF MHARAHSTRA & ORS.
July 3, 2017
SATISH MAHADERAO UKE Vs. THE HONBLE THE CHIEF JUSTICE
May 4, 2017
SATISH N DESHMUKH Vs. ADDITIONAL COMMISSIONER PUNE DIVISION PUNE AND ORS
December 14, 2017
SATISH S/O BANSILAL SOMANI Vs. STATE OF MAHARASHTRA, THROUGH POLICE INSPECTOR, POLICE STATION MURUD, TALUKA & DISTRICT LATUR
November 29, 2017
SATISH S/O BHIMRAO DOLSE Vs. THE SUPERINTENDENT OF POLICE
November 15, 2017
SATISH S/O.PRABHURAO DEONE Vs. THE STATE OF MAHARASHTRA
August 4, 2017
SATISH SUDHAKAR PATIL Vs. STATE OF MAHARASHTRA
December 21, 2017
SATTAR KHAN Vs. STATE OF MAHARASHTRA
July 24, 2017
SATTARSHA DIBARSHA AND OTHERS Vs. AJIZABI DILBARSHA AND OTHERS
July 13, 2017
SATYABHAMABAI J. SHELAR THROUGH HER L.RS. Vs. SHANTARAM K. MHATRE AND ANR.
October 13, 2017
SAU MAMTA W/O ANIL TUMRAM AND ANOTHER Vs. ANIL S/O RAMDAS TUMRAM
February 1, 2017
SAU. ALKA W/O. HEMRAJ KHODE Vs. SHRI HEMRAJ S/O. KESHAORAOJI KHODE
October 5, 2017
SAU. ARUNA WIFE OF ARVIND NAIK Vs. KANAIYYA SON OF MAROTI KONGRE
March 23, 2017
SAU. DEEPALI SANTOSH KHODKE Vs. DIVISIONAL COMMISSIONER
January 19, 2017
SAU. HARSHA LILADHAR RANE Vs. SAU. RUPALI KAILAS RANE
December 21, 2017
SAU. KALPNA W/O PANKAJ ROZATKAR Vs. PANKAJ S/O SUPADU ROZATKAR
December 22, 2017
SAU. MANISHA SHRIKRISHNA SOLANKE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, DEPARTMENT OF HOME,MANTRALAYA,MUMBAI
July 1, 2017
SAU. SARITA W/O SURESHKUMAR MALADHARE Vs. SHRI SURESHKUMAR S/O DHANIRAM MALADHARE
September 14, 2017
SAU. SHALINI W/O. DHANRAJ SHIRSAT Vs. DHANRAJ S/O. TUKARAM SHIRSAT
March 9, 2017
SAU. SUMAN W/O VASANTRAO MOGRE Vs. STATE OF MAHARASHTRA
August 1, 2017
SAU. SUNITA DAMODHARRAO DESHMUKH Vs. STATE OF MAHARASHTRA
February 27, 2017
SAU. SWATI KULDEEP KAPADE Vs. SHRI KULDEEP HARIBHAU KAPADE
November 30, 2017
SAU.SMITA W/O ROSHAN GAJBHIYE Vs. ROSHAN S/O MUKUNDAJI GAJBHIYE
October 31, 2017
SAU.VAISHALI W/O GAJENDRA DHOKNE Vs. SHRI GAJENDRA S/O UTTAMRAO DHOKNE
November 13, 2017
SAVITA MANISH CHAUDHARI, AGE: 25 YEARS, OCCU: HOUSEHOLD R/O : RAMNAGAR, TALUKA WASHI, DISTRICT OSMANABAD Vs. THE STATE OF MAHARASHTRA THROUGH WASHI POLICE STATION, WASHI, TALUKA WASHI, DISTRICT OSMANABAD
March 27, 2017
SAYALI ROSHAN JADHAV Vs. STATE OF MAHARASHTRA
September 1, 2017
SAYED ALE MOHIUDDIN HADI NAQSHABANDI (D) THR. LEGAL HERIS Vs. STATE OF MAHARASHTRA & ANR.
September 7, 2017
SAYED ANWAR AHMED & ANR. Vs. STATE OF MAHARASHTRA & ANR.
February 28, 2017
SAYED JALALUDDIN S/O SYED ALLAHUDDIN Vs. THE STATE OF MAHARASHTRA
July 20, 2017
SAYEED ABDUL RASHID SHAIKH Vs. RETURNING OFFICER & ORS
December 6, 2017
SAYYAD HIFAKATALI DASTGIR Vs. LALASAHEB RAJESAHEB SHAIKH
March 30, 2017
SAYYAD JAHIR @ SHERA BAKAR KURESHI Vs. STATE OF MAHARASHTRA
June 12, 2017
SAYYED JAFAR SAYYED NASIR Vs. THE DIVISIONAL COMMISSIONER
September 25, 2017
SAYYED SHABBIR S/O SAYYED KARIM Vs. EXECUTIVE ENGINEER, M.S.E.B. AT SANGAMNER
November 29, 2017
SE INVESTMENTS LTD. Vs. ARCH PHARMALABS LTD.
April 28, 2017
SEBI EMPLOYEES ASSOCIATION (REGISTERED) REPRESENTED BY ITS GENERAL SECRETARY,MUMBAI AND OTHERS Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
January 5, 2017
SECURITY GUARDS BOARD FOR BRIHANMUMBAI AND THANE DISTRICT Vs. U.O.I.
April 27, 2017
SEEMA SHITALAPRASAD MISHRA Vs. PRINCIPAL,HINDI JUNIOR COLLEGE OF ARTS,SCIENCE,COMMERCE AND VOCATIONAL,THANE
March 23, 2017
SESA RESOURCES LTD. Vs. ASSTT. COMMISSIONER OF INCOME
February 2, 2017
SETH CONSTRUCTION COMPANY, THROUGH SHRI RAJKUMAR S/O BHURKAN DONGRE, AGED ABOUT 37 YEARS, OCCU: CONTRACTOR, BAIRAMJI ROAD, IN FRONT OF POONAM CHAMBERS, NAGPUR 24 Vs. SHRI RAMCHANDRA S/O PURNACHANDRA KALE, AGED 60 YEARS, OCCU: RETIRED & ORS.
July 12, 2017
SEVAK RAMRAO RATHOD Vs. THE STATE OF MAHARASHTRA
April 11, 2017
SEWAKRAM RAGHUNATHJI POTBHARE Vs. MAHARASHTRA STATE
July 26, 2017
SHABBIR BHAI MORBIWALA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
July 17, 2017
SHABIB AHMED MOMIN @ SHABIB AHMED GHULAM MOHD. MOMIN Vs. THE STATE OF MAHARASHTRA
November 8, 2017
SHAFIQUE AHMED KHAN Vs. STATE OF MAHARASHTRA
November 17, 2017
SHAHABUDDIN @ SUNNY SARFUDDIN Vs. THE STATE OF MAHARASHTRA
June 14, 2017
SHAHID S. SARKAR Vs. MANGALA SHIVDAS DANDEKAR
June 23, 2017
SHAIKH AKBAR TALAB Vs. A G PUSHPAKARAN
October 3, 2017
SHAIKH CHAND S/O SHAIKH AHMED Vs. ZAITUNBEE W/O SHAIKHLAL
September 7, 2017
SHAIKH CHAND SHAIKH AHMED Vs. THE STATE OF MAHARASHTRA, THROUGH SECRETARY, HOME DEPARTMENT & ORS.
December 4, 2017
SHAIKH FARUQUE SHAIKH AHEMAD Vs. STATE OF MAHARASHTRA
August 24, 2017
SHAIKH GULAM HUSSAIN SK GULAM RASUL Vs. STATE OF MAHARASHTRA AND ANOTHER
March 10, 2017
SHAIKH HAFIZ SHAIKH YUSUF Vs. THE COMMISSIONER OF POLICE, AURANGABAD
October 9, 2017
SHAIKH HAMEDUDDIN S/O. SHAIKH Vs. THE STATE OF MAHARASHTRA AND ANR
December 18, 2017
SHAIKH IFTEKHAR S/O ABDUL RAUF Vs. THE STATE OF MAHARASHTRA
November 24, 2017
SHAIKH MEHBOOB SHEIKH HUSSAIN Vs. STATE OF MAHARASHTRA
August 21, 2017
SHAIKH MUJIB SHAIKH BHIKAN & ORS Vs. STATE OF MAHARASHTRA & ANR
April 7, 2017
SHAIKH MUSHTAQUE AHMED JANMOHAMMED Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY TO GOV
December 6, 2017
SHAIKH RAZZAK SHAIKH SALIM Vs. THE STATE OF MAHARASHTRA & ORS.
May 4, 2017
SHAIKH SHAKIL SHAIKH KHALIL Vs. STATE OF MAHARASHTRA
January 10, 2017
SHAIKH SHIMRAN RAJMOHMAD Vs. STATE OF MAHARASHTRA
July 6, 2017
SHAIKH YUNUS S/O SHAIKH AJIJDADA Vs. STATE OF MAHARASHTRA
September 19, 2017
SHAILENDRAKUMAR SATYANARAYAN Vs. THE STATE OF MAHARASHTRA
January 10, 2017
SHAILESH G GADEKAR Vs. STATE OF GOA
June 5, 2017
SHAILESH S/O HARISH KULKARNI Vs. STATE OF MAHARASHTRA THROUGH P S O SADAR, NAGPUR
November 6, 2017
SHAILESH SINGH Vs. PRADIP SANDIPAN GAIKWAD
January 6, 2017
SHAKUNTALA KASHIKHAND KHANDARE, AGED ABOUT 51 YEARS, OCCUPATION - HOUSEWIFE AND ANOTHER Vs. GAJANAN MURLIDHAR BAJARE, AGED 45 YEARS, OCCUPATION - BUSINESS, R/O KRUSHNA NAGAR, WADI KD., NANDURA ROAD, TQ.JALGAON JAMOD, DISTRICT BULDANA AND ANOTHER
January 20, 2017
SHAKUNTALA W/O GULABRAO JAGTAP Vs. STATE OF MAHARASHTRA & ORS
July 12, 2017
SHAKUNTLABAI W/O KISHAN WAGHMARE AND OTHERS Vs. STATE OF MAHARASHTRA
February 16, 2017
SHALIKRAM S/O. KISAN GAIKWAD Vs. THE STATE OF MAHARASHTRA
September 27, 2017
SHALINI D/O RAGHUNATH PATIL Vs. HON BLE MEMBER, MAHARASHTRA STATE COOPERATIVE APPELLATE COURT, MUMBAI, NAGPUR BENCH, NAGPUR
August 3, 2017
SHALINI WD/O VITTHAL SARDAR AGED ABOUT 37 YEARS, OCC. HOUSEHOLD WORK. Vs. JAGDEO SUKHDEO KURHADE AGED ABOUT 45 YEARS, OCC. DRIVER, R/O SUKODA TQ. AND DIST. AKOLA
February 2, 2017
SHALU CHADHA Vs. ADDITIONAL COMMISSIONER OF CUSTOMS, GOA CUSTOM HOUSE, MARMAGAO GOA
September 6, 2017
SHAM MANGALDAS MANWANI Vs. STATE OF MAHARASHTRA
July 18, 2017
SHAM S/O RAMRATAN KABARA Vs. STATE OF MAHARASHTRA
February 24, 2017
SHAMA RAHUL MOHOLKAR @ SHAMA VASANT PADALE Vs. RAHUL DEORAO MOHOLKAR
November 10, 2017
SHAMBA M SAWANT, SON OF M SAWANT Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY
March 30, 2017
SHAMRAO BABURAO DIKALE Vs. RAJENDRA RUPCHAND MALPANI AND ORS
July 6, 2017
SHAMRAO SON OF RAGHOJI JAGTAP Vs. NATIONAL INSURANCE CO. LTD. & ORS.
January 31, 2017
SHAMSHAD MEHBOOB ALI Vs. MOHAMED MEHBOOB ALI
April 3, 2017
SHAMSINGH NARAYAN RAJPUT Vs. STATE OF MAHARASHTRA
April 19, 2017
SHAMSUNDER ANCHAN Vs. STATE OF GOA & ORS.
April 18, 2017
SHANDESH SHAIKANT KAVLEKAR Vs. RAMCHANDRA B. BHAKLE AND OTHERS
August 7, 2017
SHANKAR DALAL Vs. COMMISSIONER OF INCOME TAX
March 23, 2017
SHANKAR DIWANJI PAWADE Vs. STATE OF MAHARASHTRA
November 7, 2017
SHANKAR GANPAT NAIK, SON OF GANPAT NAIK Vs. SANKHALI MUNICIPAL COUNCIL THROUGH ITS CHIEF OFFICER, SANKHALI, GOA
September 11, 2017
SHANKAR S/O GOVINDRAO DEULKAR Vs. STATE OF MAHARASHTRA
July 17, 2017
SHANKAR S/O HANMANTRAO PATIL Vs. THE STATE OF MAHARASHTRA
November 15, 2017
SHANKAR S/O MANIKRAO KAGDE Vs. STATE OF MAHARASHTRA
November 23, 2017
SHANKAR S/O NARAYAN RATHOD Vs. UNION OF INDIA, THROUGH GENERAL MANAGER CENTRAL RAILWAY, C S T, MUMBAI
July 6, 2017
SHANKAR S/O PRAKASH NANNAWARE Vs. THE SCHEDULED TRIBE CERTIFICATES
December 15, 2017
SHANKAR SHETGAONKAR & ANR. Vs. STATE OF GOA
August 3, 2017
SHANKARRAO S/O. AMBRUSHI BORKAR Vs. STATE OF MAHARASHTRA
February 7, 2017
SHANNO @ SHAMALI JAFAR PATHAN Vs. THE STATE OF MAHARASHTRA & ORS.
April 27, 2017
SHANTABAI L. PARKAR, R/O. DHATWADA, TISK, USGAO, PONDA, GOA Vs. SMT. LILA PANDURANG SHIRODKAR, R/O. NEAR M.R.F. LTD., DHATWADA, USGAO TISK, PONDA, GOA V. , (SINCE DECEASED THROUGH HER LRS.) AND OTHERS
June 22, 2017
SHANTABAI W/O SUPADA BOCHARE Vs. STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER
August 23, 2017
SHANTANU SHREEDHAR SHEOREY Vs. COSMOS CO-OPERATIVE BANK LTD A MULTI-STATE CO-OPERATIVE BANK
December 14, 2017
SHANTARAM NAMDEO GHULE AND ANOTHER Vs. SUBDIVISIONAL OFFICER, JALGAON JAMOD AND OTHERS
December 18, 2017
SHANTARAM S/O. BAPUSAHEB MANDLIK Vs. THE STATE OF MAHARASHTRA
November 16, 2017
SHANTI KRUSHI SEVA KENDRA THE THROUGH ITS PROPRIETOR PRAVIN S/O VASANTRAO DHONE Vs. THE VIDARBHA COOPERATIVE MARKETING SOCIETY LIMITED
July 18, 2017
SHANTILAL HARIBHAU KARKELE Vs. STATE OF MAHARASHTRA
December 21, 2017
SHANTINIKETAN BAHU-UDESHIYA SANSTHA Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
November 23, 2017
SHAPOORJI PALLONJI & COMPANY PRIVATE LIMITED Vs. STATE OF MAHARASHTRA, ACTING
September 28, 2017
SHARAD @ SHARADCHANDRA S/O NIMBA PATIL, Vs. THE STATE OF MAHARASHTRA
November 10, 2017
SHARAD BAPURAOJI DESHMUKH Vs. DIRECTOR OF MARKETING, MAHARASHTRA STATE, PUNE AND OTHERS
April 20, 2017
SHARAD NAGO CHINAWALE Vs. ULHAS DEVRAM SABLE
June 28, 2017
SHARAD PRABHUDAS Vs. SAPANA REAL ESTATES, GOA
March 31, 2017
SHARADA RAMESH DARADE Vs. PRESIDENT, DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE NO 1, NASHIK DIVISION, NASHIK
November 23, 2017
SHARADA W/O GANESH RUKHMODE Vs. STATE OF MAHARASHTRA
December 15, 2017
SHARADHI S.S. Vs. STATE OF GOA
April 19, 2017
SHARASHCHANDRA S/O SHRIDHARRAO MALVI Vs. GOVIND S/O BAPURAO DESHMUKH
June 29, 2017
SHASHIBHUSHAN PRASAD S/O SUNDARLAL PRASAD Vs. NATIONAL TEXTILE CORPORATION
June 14, 2017
SHASHIKALA RAMESHCHANDRA SINHA (DEAD) THROUGH LRS Vs. RAM RAMPRASAD RATHI
February 2, 2017
SHASHIKANT KAMLAJI MHASKE Vs. THE STATE OF MAHARASHTRA ANS ORS.
February 20, 2017
SHASHIKANT SAMARTH PAWAR AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
February 24, 2017
SHASHIKANT SON OF NANDKISHORE DHAGE Vs. UNION OF INDIA, THROUGH ITS GENERAL MANAGER, CENTRAL RAILWAY, MUMBAI CST
July 3, 2017
SHASHIKANT SON OF NANDKISHORE DHAGE Vs. UNION OF INDIA
June 3, 2017
SHASHIKANT YESHWANT PAL Vs. TANAJI YESHWANT PAL
March 20, 2017
SHEELA SHANKAR GHODE AND ANOTHER Vs. STATE OF MAHARASHTRA
June 1, 2017
SHEELAVATI VERNEKAR Vs. STATE OF GOA
August 2, 2017
SHEIKH NASIR SHEIKH RAHMAN Vs. STATE OF MAHARASHTRA
April 26, 2017
SHEIKH SALIM SHEIKH CHAND Vs. STATE OF MAHARASHTRA
November 6, 2017
SHEIKH SHABBIR Vs. SHASHIKALA PRABHAKAR SANKHALKAR
June 20, 2017
SHEKHAR PANDHARINATH POKALE Vs. SAPANA SHEKHAR POKALE
October 10, 2017
SHERNAZ FAROUKH LAWYER & ANR. Vs. MANEK DARA SUKHADWALLA
January 9, 2017
SHESHNATH S/O. RAMBACHHAN SINGH Vs. KESHVRAO S/O. RAMBHAUJI GONDANE
November 1, 2017
SHESHRAO BHIMRAOJI WADBUDHE Vs. COMMISSIONER UNDER WORKMEN COMPENSATION ACT CUM JUDGE, SECOND LABOUR COURT, NAGPUR
December 12, 2017
SHESHRAO S/O MAHADU BABAR Vs. STATE OF MAHARASHTRA
December 14, 2017
SHESHRAO S/O. WASUDEO DANGE Vs. STATE OF MAHARASHTRA
May 24, 2017
SHETH & SURA ENGINEERING PVT. LTD. Vs. UNION OF INDIA
August 2, 2017
SHEWALKAR DEVELOPERS LTD Vs. SIDARTHA SINHA
June 29, 2017
SHIKSHAN PRASARAK SANSTHA,SANGAMNER,TQ.SANGAMNER,DIST.AHMEDNAGAR Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY HIGHER AND TECHNICAL EDUCATION,MAHARASHTRA STATE, MANTRALAYA,MUMBAI
July 5, 2017
SHILA RAMCHANDRA SACHDEVA Vs. VINOD HARCHAMAL SANTANI
March 23, 2017
SHILPA SACHDEV Vs. ANAND SACHDEV
August 11, 2017
SHIOM ENTERPRISES Vs. STATE OF MAHARASHTRA
September 21, 2017
SHIRAZ AHAMAD S/O MUMTAZ Vs. RASHID KHAN S/O YUSUF KHAN
November 3, 2017
SHIRIN BAMAN FARAMARZI Vs. ZUBIN BOMAN FARAMARZI & SHAHIN BEHROOZ KERMANI
March 10, 2017
SHIRISHI HIRALAL CHOUDHARY Vs. THE STATE OF MAHARASHTRA AND ORS
November 9, 2017
SHIV LAMINATING AND COATING Vs. THE UNION OF INDIA & OTHERS
January 19, 2017
SHIVA S/O LAKHAJI SAKHARE Vs. PRESIDENT, INDO RAMA SYNTHETICE (I) LTD
September 27, 2017
SHIVAJI EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
April 17, 2017
SHIVAJI EDUCATION SOCIETY, AMRAVATI Vs. MAHARASHTRA UNIVERSITY OF HEALTH SCIENCES
June 30, 2017
SHIVAJI LAXMAN JAVARKAR Vs. THE STATE OF MAHARASHTRA
January 9, 2017
SHIVAJI NAGNATH LOKARE Vs. STATE OF MAHARASHTRA
March 16, 2017
SHIVAJI PEERA VIBHUTE Vs. BHAGWAN RAMCHANDRA BHOSALE
January 25, 2017
SHIVAJI S/O GANESHRAO JAWALE Vs. STATE OF MAHARASHTRA
October 13, 2017
SHIVAJI S/O. VISHWANATH DARADE Vs. THE STATE OF MAHARASHTRA
October 9, 2017
SHIVAJI S/O.NAGORAO SHINDE Vs. STATE OF MAHARASHTRA
March 3, 2017
SHIVAJI VIJAY GAIKWAD Vs. BABURAO NARAYAN MAGAR
December 15, 2017
SHIVAM @ SWAPNIL S/O. VISHWANATH SHENDE Vs. STATE OF MAHARASHTRA
March 29, 2017
SHIVANAND ASHOK HIREMATH & ORS Vs. DEEPAK ASHOK HIREMATH & ANR
November 29, 2017
SHIVANAND SALEKAR, P I O, OFFICE OF EXECUTIVE ENGINEER WD XVIII (ROADS), PWD, PONDA-GOA Vs. GOA STATE INFORMATION COMMISSION THROUGH STATE CHIEF INFORMATION COMMISSIONER
May 5, 2017
SHIVANAND SHIVAMURTHY HARAPANAHALLI Vs. SUMATI SUNIL BHANDARI
November 15, 2017
SHIVANAND SHIVRAJ BIRADAR Vs. STATE OF MAHARASHTRA AND ANR.
February 24, 2017
SHIVARAM S/O. RAMA LOKHANDE Vs. THE STATE OF MAHARASHTRA & ORS.
March 3, 2017
SHIVAYYA MARIHAL PRISONER Vs. STATE OF GOA, THROUGH IG PRISON, OLD DIRECTOR OF EDUCATION BUILDING, PANAJI, GOA
April 12, 2017
SHIVDAS @ BALYA S/O SURYABHAN GIRADKAR Vs. STATE OF MAHARASHTRA
November 6, 2017
SHIVKANT CHAUDHARY Vs. DINESH CHANDRA MAINGI
November 28, 2017
SHIVPRASSAD VENKATESH KAMAT AND ANR. Vs. VASANT SHANKAR NAIK
August 10, 2017
SHIVPUJAN KUMAR GOPIKISHAN SINGH & ORS. Vs. STATE OF MAHARSHTRA
March 1, 2017
SHIVRAJ S/O KONDIRAM DASE Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, EDUCATION
December 6, 2017
SHIVRAM ANANT DESSAI Vs. ARJUN RAMCHANDRA PEDNEKAR
June 7, 2017
SHIVRAM RAMAJI ATKARI Vs. STATE OF MAHARASHTRA
June 16, 2017
SHOBA W/O DEORAO MORE Vs. THE STATE OF MAHARASHTRA THR PSO
November 17, 2017
SHOBHA WD/O SHATRUGHAN UMALE Vs. VITTHAL S/O VIYANAND MOHITE
July 18, 2017
SHOBHABAI W/O. GANESH GAIKWAD & ANR. Vs. UNION OF INDIA
September 5, 2017
SHOBHANA SAHADEV SHAH, OCCUPATION: BUSINESS, AGE: RELIGION: JAIN OF BOMBAY INDIAN INHABITANT RESIDING AT C Vs. SANGEETA PORBANDERWALA, A U.S. CITIZEN OF INDIAN ORIGIN, HAVING HER ADDRESS AT 162
February 10, 2017
SHOBHANA W/O DIWAKAR BULKUNDE Vs. DIWAKAR S/O RAMDAS BULKUNDE
January 24, 2017
SHOBHARAM DADU KASLEKAR Vs. STATE OF MAHARASHTRA
October 31, 2017
SHRAMIK SHIKSHAN MANDAL Vs. STATE OF MAHARASHTRA
May 9, 2017
SHREE GAJANAN DISTRIBUTORS Vs. KARE HEALTH SPECIALITIES PVT LTD
October 12, 2017
SHREE HARIVANSH SECURITIES Vs. NIKKO STOCK BROKER PRIVATE LIMTED
June 7, 2017
SHREE PUSHKAR CHEMICALS & FERTILIZERS LTD Vs. HUNTSMAN (INTERNATIONAL) INDIA PVT LTD
October 13, 2017
SHREE RAM URBAN INFRASTRUCTURE LTD Vs. KALPATARU PROPERTIES PVT LTD
August 4, 2017
SHREE RAM URBAN INFRASTRUCTURE LTD KNOWN AS SHREE RAM MILLS Vs. KALPATARU PROPERTIES PVT LTD
July 17, 2017
SHREE SAI SAMARTH NAGARI SAH PATSANSTHA LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
February 22, 2017
SHREE SAMARTH ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
September 12, 2017
SHREE VETAL MAHARUDRA SAUNSTHAN Vs. STATE OF GOA
July 19, 2017
SHREEJEE BUILDCON HOMES LLP Vs. MULUND MRUG ARCHANA CO-OPERATIVE HOUSING SOCIETY LIMITED & 3 ORS
December 6, 2017
SHREYA MILIND NIMONKAR Vs. MEDICAL COUNCIL OF INDIA THROUGH PRESIDENT
March 27, 2017
SHREYAS INFRASTRUCTURES Vs. STATE OF MAHARASHTRA, THROUGH IT S DEPARTMENT, RELATING TO WAQF
October 9, 2017
SHRI A. B. ADHAO Vs. THE UNION OF INDIA AND OTHERS
January 5, 2017
SHRI AJAY BHERUMAL JAIN SON OF LATE BHERUMAL JAIN Vs. THE CHIEF OFFICER MARGAO MUNICIPAL COUNCIL, MUNICIPAL BUILDING, MARGAO, GOA AND OTHERS
May 9, 2017
SHRI ALEX J. FERNANDES AND OTHER Vs. STATE OF GOA AND OTHERS
March 29, 2017
SHRI ANKUSH PANDURANG HALARNKAR POWER OF ATTORNEY Vs. THE MANAGING DIRECTOR
August 31, 2017
SHRI ARJUN VIRNODKAR, SON OF LATE GURUDAS VIRNODKAR, AGED 52 YEARS, OCCUPATION SELF EMPLOYED, RESIDING AT FLAT NO. F2, SANCHAY APTS., NEAR HOTEL GOPIKA INTERNATIONAL MIRAMAR PANAJI Vs. STATE OF GOA, THROUGH ITS CHIEF SECRETARY, HAVING HIS OFFICE AT SECRETARIAT, PORVORIM
January 24, 2017
SHRI ASHISH Y. GAUDE Vs. STATE OF GOA
February 7, 2017
SHRI ASHOK KASHINATH NAIK Vs. STATE OF GOA
April 26, 2017
SHRI ASHOK SHRIRANG SALVI Vs. UNION OF INDIA
October 30, 2017
SHRI AVELINO PINTO Vs. THE STATE OF GOA
February 27, 2017
SHRI BABRUWAN KINALKAR Vs. STATE AND OTHER
March 29, 2017
SHRI BAPU SAKHARAM KORGAONKAR (D) THR. LRS. & ORS. Vs. SHRI SRIPAD PURUSHOTTAM MARATHE
February 23, 2017
SHRI BASANT MAHATO Vs. STATE
August 18, 2017
SHRI BENEDITO (BETTY) DIAS Vs. SHRI ARMANDO BENEDITA FERNANDES
February 9, 2017
SHRI BHAIRAVNATH NISARGA MANDALS COLLEGE OF PHARMACY (D. PHARM.) AT POST HATTA, TQ. VASMAT, DIST. HINGOLI Vs. THE STATE OF MAHARASHTRA
July 4, 2017
SHRI BHALBHIM T.MALWANKAR Vs. STATE OF GOA & ORS.
May 2, 2017
SHRI BHARAT JANARAO DURYODHAN, AGED ABOUT 33 YEARS, OCC. LABOUR, R/O KALAMGAON, TAHSIL CHANDUR RAILWAY, DISTRICT AMRAVATI. (IN JAIL) Vs. THE STATE OF MAHARASHTRA, THROUGH ITS POLICE STATION OFFICER, POLICE STATION CHANDUR (RAILWAY), TAHSIL CHANDUR (RAILWAY), DISTRICT AMRAVATI
February 13, 2017
SHRI BHASKAR S/O DAULATRAO GHARAT Vs. THE SCHEDULED TRIBE CASTE
November 9, 2017
SHRI BHAVANI SHANKAR RAO Vs. THE CHIEF OFFICER
April 26, 2017
SHRI BHIMRAJ SAGAR Vs. CENTRAL BUREAU OF INVESTIGATION & ANR.
September 6, 2017
SHRI BHOLENATH ADIVASI SHIKSHAN PRASAK MANDAL Vs. GAJANAN LAXMAN TUPTEWAR AND OTHERS
January 24, 2017
SHRI CHANDRAKANT BAPUR MALIK Vs. SHRI BHIVA LADU MALIK, SON OF LATE SHRI LADU BHIVA MALIK
August 14, 2017
SHRI CHANDRAKANT RUPO GAUDE Vs. VILLAGE PANCHAYAT OF MARCIAM
November 21, 2017
SHRI CHHATRAPATI SAHAKARI SAKHAR KARKHANA LIMITED Vs. SHRI JANU GAJABA ZAGADE
March 10, 2017
SHRI DAULAT S/O EKNATH PUND Vs. AREA COMMITTEE NAGPUR REGION
January 24, 2017
SHRI DEVIDAS KISAN BANKAR Vs. RAJENDRA SANTARAM KALE
October 31, 2017
SHRI DHARMA V. CHODANKAR Vs. STATE OF GOA
February 9, 2017
SHRI DILEEP SOPANRAO GHADGE Vs. STATE OF MAHARASHTRA THROUGH G.P., HIGH COURT, MUMBAI
May 5, 2017
SHRI DNYANOBA TUKARAM DEVNE & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
September 26, 2017
SHRI GADGE BABA COOPERATIVE HOUSING SOCIETY Vs. STATE OF MAHARASHTRA
January 27, 2017
SHRI GAJANAN ROLLING MILLS Vs. UNION OF INDIA
August 29, 2017
SHRI GANESH VITHOBA NAGPURE Vs. SHRI SANTAJI SHIKSHAN VIKAS SANSTHA NAGPUR
March 24, 2017
SHRI GANPAT DAGADU YEOLE Vs. THE CHIEF OFFICER
November 8, 2017
SHRI GURUDAS GAONKAR Vs. MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD.
February 1, 2017
SHRI HARICHANDRA M.VAISHYA Vs. HABIB KASAM PUNJAB
November 2, 2017
SHRI HARNEET KAUR Vs. PARAMOUND BUILDWELL CONSTRUCTIONS PVT. LTD. & ORS
November 21, 2017
SHRI HAROON EBRAHIM, SON OF LATE MOHAMMED EBRAHIM Vs. AJIT SUKHIJA, SON OF LATE CHAMANLAL SUKHIJA
November 27, 2017
SHRI IBRAHIM ADAMALI PATEL Vs. UNION OF INDIA
July 27, 2017
SHRI IRSHAD KHAN S/O AKIL AHMAD KHAN Vs. AFSHA IRSHAD KHAN
November 15, 2017
SHRI IVAN FRANCIS FERNANDES Vs. STATE OF GOA
January 5, 2017
SHRI JAYANTILAL DEVJI SHAH (HARIA) Vs. MANGESH DASRATH GAIKAR
December 20, 2017
SHRI JOSEPH ISHARAT Vs. MRS. ROZY NISHIKANT GAIKWAD
March 1, 2017
SHRI KADAM RAHUL SHIVAJI Vs. STATE OF MAHARASHTRA
December 12, 2017
SHRI KASHINATH R. JHUNJHUNWALA Vs. M/S. LAXMICHAND BHAGAJI LTD.
March 22, 2017
SHRI KASHINATH S/O PUNDLIK PATIL Vs. THE STATE OF MAHARASHTRA
August 3, 2017
SHRI KHALID AHMED DESAI Vs. SMT. SANA RAZVI
July 26, 2017
SHRI LAXMAN S/O DURGAJI BORKAR Vs. THE SUB-DIVISIONAL OFFICER
November 7, 2017
SHRI LAXMIKANT S/O GAJANAN JOSHI Vs. THE STATE OF MAHARASHTRA AND ORS.
February 16, 2017
SHRI MAHADEO NAIK Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 7, 2017
SHRI MAHAVIR MANAKCHAND BHANSALI, AGED ABOUT 47 YEARS, BUSINESSMAN DEALING IN GOLD AND SILVER JEWELLERY, ARTICLES ETC. AT PRATAP CHOWK, SARAFA BAZAR, AMRAVATI, TAH. & DIST. AMRAVATI, STATE OF MAHARASHTRA Vs. THE COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, NAGPUR AAYKAR BHAWAN, TELANKHEDI ROAD, NAGPUR, TAH. & DIST. NAGPUR, STATE OF MAHARASHTRA
June 29, 2017
SHRI MAHENDRA SHESHANNA SATTELLU Vs. UNION OF INDIA & ORS.
January 24, 2017
SHRI MAQBOOL BANGALORE Vs. STATE OF GOA & ORS.
May 9, 2017
SHRI MOTIRAM Vs. STATE OF MAHARASHTRA
August 24, 2017
SHRI MURLIDHAR RAGHU JAGTAP & ORS. Vs. SPECIAL LAND ACQUISITION OFFICER NO.22, PUNE & ORS.
March 8, 2017
SHRI NAGENDRA S. NAGVEKAR Vs. SMT. SUNDARAMMA KANDASWAMI
March 20, 2017
SHRI NAGUESH PRIOLKAR, RESIDENT OF T Vs. THE MANAGER (PERSONNEL & ADMINISTRATIVE), M/S E. MERCK (INDIA) LIMITED, PLOT NO. 11/1, MARWASODO, USGAO, PONDA
January 23, 2017
SHRI NAI PAL SINGH Vs. UNION OF INDIA
September 20, 2017
SHRI NANDAKUMAR NAIK Vs. CURCHOREM CACORA MUNICIPAL COUNCIL
May 4, 2017
SHRI NARAYAN KASHIRAM SALGAONKAR SON OF LATE KASHIRAM NARAYAN SALGAONKAR Vs. SHRI TUKARAM BABAL SALGAONKAR
November 21, 2017
SHRI NARAYAN KASHIRAM SALGAONKAR SON OF LATE KASHIRAM NARAYAN SALGAONKAR Vs. SHRI TUKARAM BABAL SALGAONKAR S/O LATE BABLO ALIAS BABAL LOXIMONA SALGAONKAR
November 21, 2017
SHRI NARESH VINAYAK SHET NAGVEKAR MAJOR OF Vs. THE REGIONAL PASSPORT OFFICER
December 6, 2017
SHRI NISHIKANT NARAYAN KALE Vs. BAJAJ TEMPO LIMITED (NOW FORCE MOTORS LIMITED)
June 5, 2017
SHRI NITIN S/O OMPRAKASH AGRAWAL Vs. SMT. REKHA W/O NITIN AGRAWAL
January 31, 2017
SHRI NITIN YESHWANT PATEKAR Vs. VILLAGE PANCHAYAT DHARGAL
January 10, 2017
SHRI NUSLI N. WADIA Vs. THE COMMISSIONER OF INCOME TAX CENTRAL II
March 10, 2017
SHRI PANDURANG KRISHNA GAUDO Vs. M/S MADACHEM BAT MINES PVT. LTD.
September 13, 2017
SHRI PARESH SHAH, SON OF SHRI RATILAL SHAH Vs. M/S. BHONSLE DAIRY, A PARTNERSHIP FIRM DULY
November 29, 2017
SHRI PRABHAKAR S/O SITARAM JOSHI Vs. SHRI ARUNKUMAR SINGH S/O RAMRAKSHA SINGH
May 22, 2017
SHRI PRAKASH BALKRISHNA NAIDU Vs. SOU. SHASHANK PRAKASH NAIDU
December 15, 2017
SHRI PRAKASH MOTIRAMJI GATHE Vs. RETURNING OFFICER/REVENUE INSPECTOR
October 13, 2017
SHRI RAJARAM MOTIRAM BORALE Vs. THE STATE OF MAHARASHTRA, THROUGH THE DISTRICT COLLECTOR, COLLECTORATE, AKOLA. AND ORS.
February 14, 2017
SHRI RAJIV S/O RASAULIARAM SHARMA Vs. RAVISHANKAR J.N. LAXMINARAYANAN
November 6, 2017
SHRI RAKESH, S/O MANOHAR KARWADE Vs. SMT. LAXMI @ KIRAN, W/O RAKESH KARWADE
June 20, 2017
SHRI RAVINDRA PANDURANGA KAMAT Vs. STATE OF GOA
July 26, 2017
SHRI RAYMOND LANCY RODRIGUES Vs. YOGITA
April 3, 2017
SHRI REMIO A. RODRIGUES Vs. M/S. GOA GLASS FIBRE LTD
April 28, 2017
SHRI RUBEN VASCO DA GAMA AND ANR., Vs. CANNON FR. SANTANA JACINTO DOS REMEDIOS FALEIRO AND 8 ORS.,
January 4, 2017
SHRI S.B.SAHASRABUDHE Vs. PRASAD VASANT MAHAJAN AND ORS.
February 16, 2017
SHRI SAINT KAIKADI MAHARAJ SHIKSHAN Vs. THE STATE OF MAHARASHTRA
November 9, 2017
SHRI SANDESH GAJMAL SHINDE, 12AAI, NAVASHAYA GANAPATI NAGAR, ANANDVALLI, GANGAPUR ROAD, NASHIK Vs. THE NASHIK MUNICIPAL CORPORATION, RAJIV GANDHI BHAVAN, NASHIK
April 12, 2017
SHRI SANKET PRASHANT NEVREKAR Vs. STATE
June 14, 2017
SHRI SANTOSH SURENDRA PATIL Vs. SHRI SURENDRA NARASGOPNDA PATIL
June 23, 2017
SHRI SATISH KASHINATH PARAB. Vs. STATE OF GOA
December 18, 2017
SHRI SATISH RAMDASPANT BHAMBURKAR Vs. PRAMOD S/O. RAMDASPANT BHAMBURKAR & ORS.
September 7, 2017
SHRI SATISH VASANT SALPEKAR Vs. ASHWIN GHATATE
April 27, 2017
SHRI SHAHANAWAZ KHAN Vs. THE STATE OF MAHARASHTRA
May 3, 2017
SHRI SHAHNAWAZ KHAN Vs. THE STATE OF MAHARASHTRA & ORS.
August 3, 2017
SHRI SHAMBA M. SAWANT Vs. STATE OF GOA AND OTHER
March 30, 2017
SHRI SHANKAR BHAGAT Vs. STATE OF GOA
July 20, 2017
SHRI SHIVAJIRAO BHAVANRAO PATIL & ANR. Vs. SHIKSHAN PRASARAK MANDAL MALSHIRAS & ORS.
February 15, 2017
SHRI SHIVANAND SHIVAMURTHY HARAPANAHALLI Vs. SMT. SUMATI SUNIL BHANDARI
November 15, 2017
SHRI SHRIRAM S/O BARKU MAHAJAN Vs. ADHYAPAK SHIKSHAN MANDAL & ORS.
February 1, 2017
SHRI SIDDHARTH BHAGWAN WANKHEDE Vs. STATE OF MAHARASHTRA
February 1, 2017
SHRI SITAKANT S.DUBHASHI Vs. GOVERMENT OF INDIA & ORS.
March 16, 2017
SHRI SOMNATH K. RAIKAR Vs. STATE OF GOA AND OTHERS
April 18, 2017
SHRI SURENDRA Vs. LATIKA
July 3, 2017
SHRI SURESH Vs. SHRI GANESH
September 13, 2017
SHRI SYED ZIAUDDIN AHMED AND 2 ORS. Vs. NAGPUR MUNICIPAL CORPORATION AND ORS.
January 30, 2017
SHRI TAUFQ ISMAIL SHAIKH @ OAILWAN Vs. RAVINDRA SENGAONKAR & ORS.
September 12, 2017
SHRI VALMIKI BHANUDAS CHANDANE Vs. STATE OF MAHARASHTRA
May 2, 2017
SHRI VASANT RAGHU KAVLEKAR, SON OF LATE SHRI RAGHU KAVLEKAR Vs. SHRI VAMAN SANVLO VAIDHYA SON OF LATE SANVLO VAIDHYA
September 27, 2017
SHRI VIJAY MACHINDRA MARKAD & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
March 8, 2017
SHRI VIJAY RAJENDRA GAMBHIRE Vs. STATE OF MAHARASHTRA (BOMBAY)
January 12, 2017
SHRI VIJAY S/O DEORAO PARSE Vs. THE ASSISTANT REGISTRAR, COOPERATIVE SOCIETIES (DAIRY), NAGPUR
September 22, 2017
SHRI VILAS Vs. STATE OF MAHARASHTRA
August 29, 2017
SHRI VILE PARLE KELVANI MANDAL, MUMBAI Vs. STATE OF MAHARASHTRA AND ORS.
June 21, 2017
SHRI VISHNU DASHRATH CHAVAN Vs. SHRI PUNDALIK DASHRATH CHAVAN
July 3, 2017
SHRI. PITAMBAR S/O MAROTI BODELE Vs. STATE OF MAHARASHTRA
November 14, 2017
SHRI. A.P.D.J. PATHASHALA Vs. ASHOK ATMARAM SALUNKE
August 4, 2017
SHRI. AADGONDA BANDU PATIL Vs. THE STATE OF MAHARASHTRA THROUGH ITS REVENUE AND REHABILITATION DEPARTMENT
April 17, 2017
SHRI. AMRITPAL SINGH Vs. THE INSPECTOR GENERAL OF SOCIETIES AND OTHERS
January 10, 2017
SHRI. ARUNKUMAR J. MUCHHALA Vs. COMMISSIONER OF INCOME TAX
August 24, 2017
SHRI. BHALCHANDRA S/O DHONDOPANT RAIKHELKAR Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
February 22, 2017
SHRI. DEVEN JITENDRA MEHTA Vs. STATE OF MAHARASHTRA
August 14, 2017
SHRI. GANESH NAGARI SAHAKARI PAT Vs. SHRI. CHARUDATTA S/O. UTTAMRAO PANDE
November 15, 2017
SHRI. GAUTAM BABURAO MASKE Vs. STATE OF MAHARASHTRA
March 20, 2017
SHRI. HIRALAL RAMA JADHAV Vs. THE ADDITIONAL CHIEF SECRETARY ...
December 22, 2017
SHRI. JIVAT KEVALRAM IDNANI AND ORS. Vs. STATE OF MAHARASHTRA AND ORS.
February 15, 2017
SHRI. KARTHIK GANGADHAR BHAT Vs. SMT. NIRMALA NAMDEO WAGH AND ANR
November 3, 2017
SHRI. NARENDRA CHODANKAR AND OTHER Vs. THE STATE OF GOA
April 26, 2017
SHRI. NARENDRA PANDURANG Vs. STATE OF MAHARASHTRA THR. P.S.
November 17, 2017
SHRI. RUPRAO MAHIPATRAO Vs. MISS. ANKITA RUPRAO WADIBHASME
November 17, 2017
SHRI. VILAS BALAKU PATIL Vs. SHRI. VILAS SHAMRAO PATIL AND ORS
January 19, 2017
SHRIDHAR DATTATRAYA KARADKAR Vs. NARAYAN LAXMAN SOPARKAR
June 15, 2017
SHRIDHAR RAMKRUSHNA FALE Vs. STATE OF MAHARASHTRA, THROUGH ANTI CORRUPTION BUREAU, AKOLA
August 16, 2017
SHRIKANT BHUJABALLI BAHIRSHET Vs. SHAMRAO VITHAL COOPERATIVE BANK LTD.
September 19, 2017
SHRIKANT S/O. TRIMBAKRAO BEGADE AND OTHERS Vs. NATTHU MAROTI SHIVARKAR (DEAD) THROUGH L.R.S. JYOTI WD/O. NATTHU SHIVARKAR AND OTHERS
March 31, 2017
SHRIKANT SHHAMBHU VOLVOIKAR Vs. NARENDRA PANDU CHATIM AND OTHERS
September 4, 2017
SHRIKANT VISHWASRAO TARAL Vs. M/S MAHAKALI DEVELOPERS, THROUGH ITS PARTNERS
January 30, 2017
SHRIKANT VITHAL YERPUDE Vs. M/S MAHAVIR TRADING CO. THR. PROP.
November 15, 2017
SHRIKRISHNA SHESHRAO DANE Vs. VASANT RAMRAO TAYADE
March 20, 2017
SHRIKRUSHAN S/O.KONDIBA INGOLE Vs. THE STATE OF MAHARASHTRA
November 16, 2017
SHRIKRUSHNA PANDURANG TAYDE AND ANOTHER Vs. STATE OF MAHARASHTRA
June 21, 2017
SHRIKRUSHNA VISHNUPANT GIRBILE Vs. STATE OF MAHARASHTRA THR. HIGHER
June 8, 2017
SHRIMANT S/O CHANDAR Vs. THE STATE OF MAHARASHTRA
December 8, 2017
SHRIMANT AMRUT ROHOKALE Vs. BHASKAR SHRIMANT ROHOKALE
November 29, 2017
SHRINATH GANGADHAR GIRAM, AGE 23 YEARS, OCCUPATION AGRICULTURIST THE SECRETARY OF NAKSHATRA KRIDA VA SANSKRATIK MANDAL, KORTEK, TALUKA SONPETH, DISTRICT PARBHAHI Vs. THE STATE OF MAHARASHTRA THROUGH POLICE INSPECTOR, GANGAKHED POLICE STATION, TALUKA GANGAKHED, DIST. PARBHANI
February 23, 2017
SHRINIVAS KISHOR SANGA Vs. COMMISSIONER OF POLICE AND ORS
July 25, 2017
SHRINIVAS NARAYAN KAIRAMKONDA Vs. THE STATE OF MAHARASHTRA
September 11, 2017
SHRINIVAS S/O BABARAO PATIL Vs. STATE OF MAHARASHTRA THROUGH COLLECTOR, OSMANABAD
December 18, 2017
SHRIRAM CHITS LTD Vs. MR. ABDUL RAHIM ABDUL AJIJ MUSANI
November 2, 2017
SHRIRAM GOPALDAS KHATOD Vs. STATE OF MAHARASHTRA
March 31, 2017
SHRIRAM OMPRAKASH FAFAT & ORS Vs. STATE OF MAHARASHTRA THROUGH SECRETARY, PUBLIC HEALTH DEPARTMENT, MANTRALAYA, MUMBAI
October 6, 2017
SHRIRAM S/O NAMDEO HOGE Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, BULDHANA
July 3, 2017
SHRIRAM S/O NARAYAN RAUT Vs. THE STATE OF MAHARASHTRA
August 4, 2017
SHRISHAIL PARVATI SAHAKARI GRIHANIRMAN SANSTHA (REGD.) SOLAPUR THROUGH ITS CHAIRMAN MR. B.G. DHANALI Vs. THE STATE OF MAHARASHTRA THROUGH THE PRINCIPAL SECRETARY URBAN DEVELOPMENT DEPARTMENT, GOVERNMENT OF MAHARASHTRA, MANTRALAYA MUMBAI 400032
March 6, 2017
SHUBHAM DIWAKAR DHOK Vs. SCHEDULED TRIBE CERTIFICATE SCRUTINY COMMITTEE
December 11, 2017
SHUBHAM SHARAD GADAMADE Vs. SCHEDULED TRIBECERTIFICATE SCRUTINY COMMITTEE, NAGPUR AND OTHERS
March 21, 2017
SHWETA SHIRISH KENCH Vs. PRAKASH RAMACHANDRA KENCH AND OTHERS
January 24, 2017
SHYAM S/O BALIRAM GADBAIL Vs. THE STATE OF MAHARASHTRA
November 29, 2017
SHYAMKUMAR S/O. GORAKH KARANJE Vs. THE STATE OF MAHARASHTRA
December 15, 2017
SICOM LIMITED Vs. OFFICIAL LIQUIDATOR, HIGH COURT BOMBAY AS LIQUIDATOR OF SET TELECOMMUNICATIONS LIMITED; MAHARASHTRA STATE FINANCIAL CORPORATION FORMED AND ESTABLISHED UNDER STATE FINANCIAL CORPORATION ACT, 1951; ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
November 16, 2017
SICOM LIMITED, THROUGH ITS REGIONAL MANAGER, UDDYOG BHAVAN, CIVIL LINES, NAGPUR Vs. STATE OF MAHARASHTRA, THROUGH COLLECTOR, WARDHA
October 30, 2017
SIDDESH AMRUT ANVEKAR Vs. SHWETAL SIDDESH ANVEKAR
October 10, 2017
SIDDHARTH DAGADU SONDE Vs. THE STATE OF MAHARASHTRA
August 28, 2017
SIDDHARTH N. BANTHIA Vs. SMT. SMITHA S. BANTHIA
December 14, 2017
SIDDHI VINAYAK ENTERPRISES & ANR. Vs. UNION OF INDIA & ORS.
April 4, 2017
SIDDHU GARIBA VERMA Vs. STATE OF MAHARASHTRA
November 1, 2017
SIDHARTH @ SIDDYA SITARAM JADHAV Vs. STATE OF MAHARASHTRA
October 3, 2017
SIDHRAM SAMBHAJI SURYAVANSHI Vs. STATE OF MAHARASHTRA
December 7, 2017
SILICON CORTEC Vs. REGIONAL PROVIDENT FUND COMMISSIONER
July 5, 2017
SIMA D/O SHALIKRAO PATIL Vs. THE UNION OF INDIA AND ORS.
February 20, 2017
SIMON AUGUSTIN SALDHANA Vs. THE STATE OF MAHARASHTRA
January 9, 2017
SIMON CALDEIRA SON OF LATE BERNARD CALDEIRA Vs. JOAQUIM CALDEIRA, SON OF BERNARD CALDEIRA
October 9, 2017
SINDHUBAI W/O MANIK SHINDE Vs. DEVIDAS S/O MADHUKAR TEMKAR
January 11, 2017
SINHCAD TECHNICAL EDUCATION SOCIETY Vs. TAX RECOVERY OFFICER
February 8, 2017
SINO OCEAN LIMITED Vs. SALVI CHEMICAL INDUSTRIES LTD
December 13, 2017
SIVA BULK LIMITED Vs. M.V. AODABAO & ANR.
July 18, 2017
SK GULAB @ GULAM S/O SK AHEMAD Vs. STATE OF MAHARASHTRA
November 18, 2017
SK LUMAR SK DAGDUBHAI Vs. THE STATE OF MAHARASHTRA
November 13, 2017
SK NIZAM SK GULAB Vs. FAHIM IBRAHIM PATHAN AND OTHERS
March 22, 2017
SK. GULAB @ GULAM S/O SK. AHEMAD Vs. THE STATE OF MAHARASHTRA
December 18, 2017
SK. HAMID SK. HANIF,AGED ABOUT 43 YEARS, RESIDENT OF GAWLIPURA, CHANDNI CHOWK, AMRAVATI, TQ. AND DISTRICT AMRAVATI Vs. DIVISIONAL CASTE SCRUTINY COMMITTEE NO.1, AMRAVATI DIVISION, AMRAVATI THROUGH ITS MEMBER
February 24, 2017
SK. NASRUDDIN S/O GULZAR Vs. M/S. LOGISTIC PROJECTS INDIA LIMITED
August 21, 2017
SLUM REHABILITATION AUTHORITY Vs. KANTABAI VASANT AHIR
April 28, 2017
SMT. MADANKUWAR WD/O REKHCHANDJI PARAKH Vs. SMT. SUSHILA W/O GYANCHAND KATARIYA
August 24, 2017
SMT. ANITA W/O. SUGRIV GOTAWALE Vs. RETURNING OFFICER, ZILLA PARISHAD & PANCHAYAT SAMITIS AND ORS.
February 13, 2017
SMT. ANUPAMA RODRIGUES Vs. STATE OF GOA
March 30, 2017
SMT. ARCHANA DAUGHTER OF BHIMRAO RANDAYE, AGED 40 YEARS, OCCUPATION Vs. DR. SAU. KAVITA WIFE OF DILIP CHANGOLE, AGED ABOUT 45 YEARS, OCCUPATION
February 28, 2017
SMT. ASHA HARISHCHANDRA PARSEKAR ALIAS SMT. ALKA TORASKAR Vs. SHRI ASHOK ANANT TORASKAR
February 9, 2017
SMT. CHANDRAKALA WD/O. SHESHRAO WADBUDHE Vs. THE COMMISSIONER UNDER THE WORKMEN COMPENSATION
December 12, 2017
SMT. CHHAYA W/O DATTATRAY AURANGABADKAR (DEAD), THROUGH LR. SMT. RAJU PRAKASH UMALKAR Vs. SHRI WAMAN S/O PUNDLIK BHAJE OFFICE NOTES, MEMORANDA OF CORAM
February 14, 2017
SMT. CHITRA WD/O HEMENDRAKUMAR AGRAWAL Vs. JAGDISH S/O MAROTRAO MESHRAM
May 23, 2017
SMT. DEEPA ANANT BANDEKAR Vs. SHRI ANWARALI ISMAIL VIRANI, SHOP NO. 8, LAXMINARAYAN NIWAS, VASCO
September 15, 2017
SMT. DR. NEHA W/O. JITESH AGRAWAL & ORS. Vs. STATE OF MAHARASHTRA
October 5, 2017
SMT. FAKRUNNISA BEGAM WD/O MIRZA Vs. SAYYAD ALI HASAN S/O MIR HAIDAR ALI
November 3, 2017
SMT. FIROJA @ PUJA MAIHJUR SHAIKH Vs. STATE OF MAHARASHTRA
August 8, 2017
SMT. FOOLMATI W/O PREMLAL RAGDE Vs. CHIEF OFFICER,MUNICIPAL COUNCIL
May 31, 2017
SMT. GITABAI UTTAMRAO WANKHADE Vs. STATE OF MAHARASHTRA
July 19, 2017
SMT. GONGLEM SHIRODKAR, (SINCE DECEASED Vs. SMT. SATYAVATI CALANGUTKAR MAJOR, LANDLADY
June 12, 2017
SMT. HEMLATABAI RAVIKANT DARNE ALIAS HEMALATABAI KAMOTIM TIMBLO Vs. MR. PRAKASH GURUDAS TIMBLO, SON OF GURUDAS TIMBLO
March 16, 2017
SMT. INDUBAI JAYDEO PAWAR AND ANR Vs. SMT. DRAUPADA @ DRAUPADA JAYDEO
June 7, 2017
SMT. ISHWARIBAI WD/O. BHAGWANDAS SHAMBHUWANI Vs. SHRI KISHORKUMAR S/O. ARATMAL KRIPLANI
June 9, 2017
SMT. JAYASHREE W/O. PAWAN GIRHE Vs. THE STATE OF MAHARASHTRA & ORS.
March 8, 2017
SMT. JAYASHREE WD/O. SUNIL KOTGIRWAR Vs. STATE OF MAHARASHTRA & ANR.
March 20, 2017
SMT. KARUNA W/O. BAJIRAO RAMTEKE Vs. THE STATE OF MAHARASHTRA
December 7, 2017
SMT. KUNTA WD/O GANPATRAO Vs. ANIL SHAMRAO JAMBHULKAR
November 17, 2017
SMT. LAXMI ZIPRO GAONKAR Vs. MR. DASHARATH D. GAONKAR AND ORS.
January 27, 2017
SMT. LAXMIBAI KIRAN JAISWAR Vs. THE STATE OF MAHARASHTRA & ORS.
February 21, 2017
SMT. MADHURI WD/O. MILIND LOKHANDE AND ANR. Vs. SHRI TASLIL S/O. NAZIRBEGH MIRZA AND ANR.
January 30, 2017
SMT. MANIBAI GANPAT SUTAR & ORS. Vs. KRISHNA GANPAT SUTAR & ORS.
June 28, 2017
SMT. NEELA PRABHUBHAI RATHOD Vs. VASUDEOBHAI JADAOJI RATHOD
November 2, 2017
SMT. PASCOELA FERNANDES Vs. DR. WAMAN SINAI XELDENKAR
March 8, 2017
SMT. PRABHAVATI SHANTILAL PORWAL Vs. SMT. KALPANA DILIP PORWAL & ORS
June 8, 2017
SMT. PREMLATA PURSHOTTAM PALDIWAL, C/O. PALDIWAL NURSING HOME Vs. THE COMMISSIONER OF INCOME TAX I, AAYKAR BHAWAN, CIVIL LINES, NAGPUR TAH. & DIST.
August 1, 2017
SMT. PRIYA KAREKAR Vs. POLICE INSPECTOR, PANAJI & ANR.
February 20, 2017
SMT. RAIWANTABAI Vs. NAGPUR MUNICIPAL CORPORATION
August 4, 2017
SMT. RAJABAI RAJREDDY AKITWAR Vs. UNION OF INDIA THROUGH GENERAL MANAGER, SOUTH CENTRAL RAILWAY, SECUNDARABAD.
August 2, 2017
SMT. RAJESHREE SANJAYKUMAR KADAM Vs. RELIANCE GEN. INS. CO. LTD
July 21, 2017
SMT. RAJNI MADHUKAR SANER Vs. THE STATE OF MAHARASHTRA & ANR.
January 20, 2017
SMT. SANJEEWANI D/O NAMDEO BAREKAR Vs. THE SCHEDULED TRIBE CASTE SCRUTINY
November 3, 2017
SMT. SEEMA SANTOSH THAKARE Vs. THE ADDITIONAL COLLECTOR
November 1, 2017
SMT. SEEMA SUDAM AUTI AND ORS Vs. THE NEW INDIA ASSURANCE COMPANY
June 9, 2017
SMT. SHEELA RAMCHANDRA TIKHE Vs. NAGPUR IMPROVEMENT TRUST
March 14, 2017
SMT. SHOBHA Vs. PRAKALPA ADHIKARI, EKATMIK ADIWASI VIKAS PRAKALPA
May 29, 2017
SMT. SHOBHA WIDOW OF SURESH KUREKAR, AGED 48 YEARS, OCCUPATION Vs. SHRI MOHAN SON OF SURESH KUREKAR, AGED 25 YEARS, OCCUPATION
March 8, 2017
SMT. SMITA DILIPKUMAR BORA Vs. SHRIKANT S. THODGE
September 15, 2017
SMT. SONABAI WD/O. MADHAV LOKHANDE AND ANR. Vs. SMT. TAI W/O. SURYABHAN RANGARI AND ANR.
January 30, 2017
SMT. SUDHA GANESHDATTA TIWARI Vs. RASHTRASANT TUKDOJI MAHARAJ NAGPUR UNIVERSITY
November 14, 2017
SMT. SUHASINI CHANDRAKANT SUGANDHI Vs. CHANDRAKANT THAKURDAS SUGANDHI
November 15, 2017
SMT. SULOCHANA BHANUDAS UGALE Vs. THE SECRETARY, JUNNAR TALUKA SHIKSHAN MANDAL AANE AND OTHERS
March 6, 2017
SMT. SUNANDA WD/O BABA KHEDKAR Vs. DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED
May 30, 2017
SMT. SUREKHA RAJEEV DARWHEKAR AND ... Vs. THE STATE OF MAHARASHTRA, THR. ...
December 22, 2017
SMT. SUSHILA J. TIWARI Vs. ASSISTANT COMMISSIONER, F/NORTH WARD, MCGM, MUMBAI.
January 4, 2017
SMT. SUSHILA SINGHANIA AND ORS. Vs. BHARAT HARI SINGHANIA AND ORS.
March 29, 2017
SMT. SWATI WD/O SATISH MULKAR, Vs. MAHARASHTRA STATE KHADI AND VILLAGE INDUSTRIES BOARD, MUMBAI
May 31, 2017
SMT. TELMA DE SA PINTO, INDIAN NATIONAL Vs. STATE OF GOA
July 3, 2017
SMT. UMA W/O. NAVNEET VYAS & ORS. Vs. HIMMATSINGH S/O. JEETSINGH GHOTRE & ANR.
August 2, 2017
SMT. USHA PANDURANG TANPURE Vs. THE STATE OF MAHARSHTRA
March 24, 2017
SMT. VIDYADEVI ABHIMANYU RAUT Vs. BAHUJAN VIKAS EDUCATION SOCITY THROUGH ITS SECRETARY
July 17, 2017
SMT. VIJAYA ARVIND KURNE Vs. SMT. JYOTI PRAMOD NIGUDKAR
January 20, 2017
SMT. VIMLA D/O MAROTRAO NAGRALE Vs. ZILLA PARISHAD, GADCHIROLI THR.
November 16, 2017
SMT.JUBEDA PAPABHAI INAMDAR Vs. MR.SHAMSHUDDIN PAPPUBHAI MULANI
June 7, 2017
SMT.SARALABAI RAJENDRA KONDE Vs. SHAMRAO GULABRAO KONDE AND ANR
November 2, 2017
SMT.SHAKUNTALABAI WD/O MAHADEO DEKATE Vs. SMT. SUNDARABAI W/O SHANKARRAO PARATE
December 15, 2017
SMT.SINDHU WD/O SHYAM GHATE Vs. STATE OF MAHARASHTRA
November 30, 2017
SNEHA DIGAMBAR MACHEWAD Vs. STATE OF MAHARASHTRA AND OTHERS
October 3, 2017
SNEHA GAJANAN SHENDE Vs. THE PRINCIPAL MARIYA MAHAVIDYALAYA
December 8, 2017
SNEHAL P NAIK GOLTEKAR Vs. VICE CHANCELLOR, GOA UNIVERSITY, TALEIGAO PLATEAU, TISWADI, GOA
September 26, 2017
SOHAIL ABDUL RASHID SHAIKH Vs. STATE OF MAHARASHTRA
August 11, 2017
SOHEL SHOUKAT JAMADAR Vs. STATE OF MAHARASHTRA
September 20, 2017
SOLMAN ALI MULLAHPRISONER NO 256/16 Vs. STATE OF GOA
September 22, 2017
SOMNATH ASHOK DAREKAR Vs. STATE OF MAHARASHTRA & ANR.
May 3, 2017
SONAI APANG VIKAS AND SHIKSHAN SANSTHA, NANDURBAR AND ANR. Vs. JYOTI DULESING RANAWAT AND ORS.
September 27, 2017
SONBA S/O MARUTI SHINDE Vs. SUNIL S/O RANUJI BADHE
September 7, 2017
SONU @ SWAPNIL S/O MADHAO WAKDE Vs. STATE OF MAHARASHTRA, PSO POLICE STATION CHIMUR (CHANDRAPUR)
December 20, 2017
SOPAN GANGARAM JAMGE Vs. STATE OF MAHARASHTRA
November 13, 2017
SOPAN S/O. ANGADRAO AKELE Vs. THE STATE OF MAHARASHTRA & ANR,
March 8, 2017
SOPAN SATAPPA KORE Vs. THE STATE OF MAHARASHTRA
February 2, 2017
SOU ANITA HEMANTKUMAR BARAWADE Vs. STATE OF MAHARASHTRA, MANTRALAYA, MUMBAI
December 19, 2017
SOU KANCHAN SANJAY BHOPALE Vs. STATE OF MAHARASHTRA AND OTHERS
May 5, 2017
SOU MANGAL POPATRAO SODMISE Vs. SOU.ABDAGIRI VISHVANATH NARALE
March 7, 2017
SOU USHA W/O YASHWANTRAO PUNDLIK Vs. PRESIDENT, LOKMATA SHIKSHAN PRASARAK SANSTHA, MAHADEO NAGAR, WADGAON ROAD, YAVATMAL
June 15, 2017
SOU. BHAMABAI WIFE OF ANANDA RAUT Vs. SUDHIR @ DNYANDEO PURUSHOTTAM PETKAR
November 28, 2017
SOU. KANTA W/O HARISH KHANDELWAL Vs. MUDATSAR ALI MUJJAFAR ALI
November 7, 2017
SOU. RASHMI SHRIRAM MONE Vs. STATE OF MAHARASHTRA & ORS.
May 4, 2017
SOU.KUSUM W/O GAJANAN DEOLALIKAR Vs. GAJANAN MURLIDHAR DEOLALIKAR
December 19, 2017
SOUTHERN CARGO & LOGISITICS A REGISTERED PARTNERSHIP FIRM Vs. CHIF COMMERCIAL MANAGEAR, WESTERN RAIWAY STATION & ANR.
June 29, 2017
SOUTHERN NAGPUR COOPERATIVE HOUSING SOCIETY LIMITED, THROUGH ITS ADMINISTRATOR RAVINDRA B MOON Vs. GANPATI SON OF YADARAO KUMBHARE
September 1, 2017
SOW. NISHIGANDHA RAMNATH CHOBHE Vs. THE STATE OF MAHARASHTRA
September 13, 2017
SOW.SUMANBHAI W/O.VIJAY CHINCHVANKAR & ANR. Vs. THE STATE OF MAHARASHTRA OF ANR.
July 25, 2017
SPARROW TECHNOLOGIES PVT LTD Vs. RAVINDER P KUMAR
April 21, 2017
SPECIAL LAND ACQUISITION OFFICER Vs. TYABJI ESTATE PVT. LTD.
February 23, 2017
SPECIAL LAND ACQUISITION OFFICER (3) Vs. GODREJ & BOYCE MANUFACTURING CO LTD
May 5, 2017
SPECIAL LAND ACQUISITION OFFICER, (PENCH PROJECT), NAGPUR Vs. SHRI MAHADEO S/O. NATTHUJI MOHITKAR
August 29, 2017
SR. LOURDU MARY N. Vs. STATE OF MAHARASHTRA
September 29, 2017
SREEKUMAR G Vs. KONKAN RAILWAY CORPORATION LTD AND ORS
December 6, 2017
ST XAVIER S COLLEGE THROUGH ITS PRINCIPAL, FR J M DIAS Vs. UNIVERSITY OF MUMBAI THROUGH ITS VICE CHANCELLOR, FORT, MUMBAI
October 12, 2017
ST. ANTHONYS MUNDKAR AND TENANT ASSOCIATION Vs. CHIEF TOWN PLANNER
March 31, 2017
ST. XAVIERS INSTITUTION OF EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
November 17, 2017
STANISLAUS F REGO Vs. MARGARET BENJAMIN ABRAHAM
October 10, 2017
STATE Vs. SHRI RUPESH MULI, S/O SHRI BABULI MULI, MAJOR
November 16, 2017
STATE OF MAHARSHTRA Vs. KHURSHID AHMED @ LALLU DADA HAJI KHAIRUDDIN ANSARI & ORS.
June 2, 2017
STATE BANK OF INDIA Vs. EDC LTD. & ORS.
September 27, 2017
STATE BANK OF INDIA Vs. MR. AURELIO JOSE DA COSTA SON OF ERNESTO CHAGAS DA COSTA
February 20, 2017
STATE BANK OF INDIA REGION II Vs. SANJAY NAKUL MORAJKAR SON OF NAKUL MORAJKAR
September 20, 2017
STATE BANK OF INDIA,NAGPUR Vs. CHAITYARAM KOCHE
March 21, 2017
STATE OF GOA Vs. MR. MERVIN THOMAS MENE ZES & ANR.
March 7, 2017
STATE OF GOA Vs. DHIRAJ MURARI WARKAR
September 22, 2017
STATE OF GOA Vs. M/S. H.B. SINGH AND CO. &
March 8, 2017
STATE OF GOA Vs. MRS. METZI CARDOZO
August 7, 2017
STATE OF GOA Vs. AMOG S/O PRAKASH NAIK
December 14, 2017
STATE OF GOA Vs. SAGAR NAIK (MAJOR), S/O GURUDAS NAIK
July 27, 2017
STATE OF GOA, THROUGH INVESTIGATION OFFICER/S P , PANAJI, GOA Vs. SUBHASH MHAMAL MANDREKAR, SON OF RAGHUVIR MANDREKAR
October 10, 2017
STATE OF GOA, THROUGH INVESTIGATION OFFICER/S P , PANAJI, GOA Vs. PRAKASH TALWAR, S/O KRISHNA TALWAR
October 10, 2017
STATE OF GOA, THROUGH PORVORIM POLICE STATION, PORVORIM GOA Vs. GAJANAND BANDODKAR (MAJOR), S/O KRISHNA
October 5, 2017
STATE OF MAH Vs. ANIL RAMESH KAMBLE
June 8, 2017
STATE OF MAH. THR. ITS SECTY. Vs. AJAY RAMDAS SHERKAR
June 7, 2017
STATE OF MAH. THR. P.S.O., P.S. Vs. SHESHRAO S/O DEORAO MORE
November 17, 2017
STATE OF MAH.THR.A.C.B.BULDHANA Vs. SAKHARAM BANDUJI JADHAV
July 19, 2017
STATE OF MAH.THR.P.S.O.UMARKHED Vs. GUNABAI MAROTI BITEWAD (ABATED)
July 18, 2017
STATE OF MAH.THR.PSO.KARANJA Vs. KULBIRSING AMRIKSINGH MAN
July 14, 2017
STATE OF MAH.THR.ROUND OFFICER,MOBILE SQUAD,YAVATMAL Vs. TRYABAK MADHAORAO INGLE
July 14, 2017
STATE OF MAHARAHSTRA Vs. TUKARAM SIDDHAPPA KAMBLE
June 1, 2017
STATE OF MAHARASHTRA Vs. BASAVRAJ SIDRAMAPPA KANDALGAONKAR
May 9, 2017
STATE OF MAHARASHTRA Vs. BHARAT ANANT SHINDE
May 8, 2017
STATE OF MAHARASHTRA Vs. SHIVPAL PRALHADRAO SHARMA
May 18, 2017
STATE OF MAHARASHTRA Vs. RAMRAO MAROTRAO KHAWALE
May 18, 2017
STATE OF MAHARASHTRA Vs. PRADEEP VISHWASRAO JADHAV AND ANOTHER
May 11, 2017
STATE OF MAHARASHTRA Vs. VASANT RAMESHWAR AR MITKARI AND OTHERS
May 9, 2017
STATE OF MAHARASHTRA Vs. BASAVRAJ SURYAKANT BANEGAON AND OTHERS
May 11, 2017
STATE OF MAHARASHTRA Vs. SANJIVKUMAR BAPURAO WADIKAR AND OTHERS
April 17, 2017
STATE OF MAHARASHTRA Vs. GAJANAN SHANKARRAO PHALKE AND ANOTHER
May 19, 2017
STATE OF MAHARASHTRA Vs. SHIVAJI KHASHABA KAMBLE
May 9, 2017
STATE OF MAHARASHTRA Vs. HARIBHAU RAOJI WAWAGE
May 4, 2017
STATE OF MAHARASHTRA Vs. PRAKASH BABULAL BISAVA AND ANOTHER
October 13, 2017
STATE OF MAHARASHTRA Vs. MOHD. SADIQ SK. BADU AND ORS.
August 29, 2017
STATE OF MAHARASHTRA Vs. NARAYAN ABARAO PARVE & ANOTHER
October 3, 2017
STATE OF MAHARASHTRA Vs. SAU. KAMALABAI RAMDAS BHATKHADE
July 7, 2017
STATE OF MAHARASHTRA Vs. KAILAS
June 23, 2017
STATE OF MAHARASHTRA Vs. RATAN S/O. BABU KASABE
June 27, 2017
STATE OF MAHARASHTRA Vs. BHARATSING HARSING PATIL
June 27, 2017
STATE OF MAHARASHTRA Vs. SANKOSH
June 28, 2017
STATE OF MAHARASHTRA Vs. GEETABAI
June 28, 2017
STATE OF MAHARASHTRA Vs. MANJUR MAHEMOOD SAYYED
June 29, 2017
STATE OF MAHARASHTRA Vs. HARISARVOTTAM
June 21, 2017
STATE OF MAHARASHTRA Vs. SHIVAJI KHASHABA KAMBLE ELECTRIC INSPECTOR
May 9, 2017
STATE OF MAHARASHTRA Vs. GOKUL
May 24, 2017
STATE OF MAHARASHTRA Vs. SANTOSH PARSHURAM KADAM
May 31, 2017
STATE OF MAHARASHTRA Vs. PRABHAKAR S/O. VISTARI UDDARWAR
June 21, 2017
STATE OF MAHARASHTRA Vs. DHONDIBA RAVAJI BHANDALKAR
December 19, 2017
STATE OF MAHARASHTRA Vs. SUDAM GANGARAM DANGAT
December 21, 2017
STATE OF MAHARASHTRA Vs. SUBHASH S/O DNYANOBA SONWANE
December 7, 2017
STATE OF MAHARASHTRA Vs. MAHADEV YESHWANT BALLAL& ANR.
May 11, 2017
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE & ORS.
July 25, 2017
STATE OF MAHARASHTRA Vs. KASHIRAM BHAUDU HULGUNDE
May 9, 2017
STATE OF MAHARASHTRA Vs. VILAS MADHAORAO TUNDULWAR
August 24, 2017
STATE OF MAHARASHTRA Vs. VALU GOPALA KASBE
May 9, 2017
STATE OF MAHARASHTRA Vs. GOPAL SADHUSHARAN PANDEY AND OTHER
November 6, 2017
STATE OF MAHARASHTRA Vs. SURAJPRASAD @ RAJKUMAR
August 11, 2017
STATE OF MAHARASHTRA Vs. JITENDRASINGH BALBIRSINGH
May 8, 2017
STATE OF MAHARASHTRA Vs. KUNDLIK SUGANDHRAO ARAVADE
May 9, 2017
STATE OF MAHARASHTRA Vs. BHATU NARAYAN PATIL
July 19, 2017
STATE OF MAHARASHTRA Vs. RAJU VASANT KALSAIT & ORS.
January 6, 2017
STATE OF MAHARASHTRA Vs. VIJAY BHIMRAJ WANI & ORS.
May 11, 2017
STATE OF MAHARASHTRA Vs. ALMONISA
July 21, 2017
STATE OF MAHARASHTRA Vs. AVINASH VAMANRAO OTURKAR
May 30, 2017
STATE OF MAHARASHTRA Vs. RAMLAL SHRIRAM GAJBHIYE
April 5, 2017
STATE OF MAHARASHTRA Vs. KAMALADEVI KAILASHCHANDRA KAUSHAL
March 15, 2017
STATE OF MAHARASHTRA Vs. JUDGE, LABOUR COURT
March 17, 2017
STATE OF MAHARASHTRA Vs. VYANKATI JANARDHAN DHAKNE
July 19, 2017
STATE OF MAHARASHTRA Vs. KISHABAPU @ KRUSHNARAO NANASAHEB BHOSALE
March 31, 2017
STATE OF MAHARASHTRA Vs. RAJARAM YASHWANT RASAL
March 8, 2017
STATE OF MAHARASHTRA Vs. RAJESH PITAMBAR SONWANE
June 22, 2017
STATE OF MAHARASHTRA Vs. GOVARDHAN VITHAL GOVANDE
July 20, 2017
STATE OF MAHARASHTRA Vs. ANKUSH RANGNATH KOLEKAR
July 21, 2017
STATE OF MAHARASHTRA Vs. KACHARU GANPAT JAGTAP & ORS.
May 9, 2017
STATE OF MAHARASHTRA Vs. ANAND PANDURANG DANDALE & ANR.
June 6, 2017
STATE OF MAHARASHTRA Vs. JAISINGRAO S/O DIGAMBAR GHUGE
November 1, 2017
STATE OF MAHARASHTRA Vs. GOPAL KALU UDAR
May 9, 2017
STATE OF MAHARASHTRA Vs. ASHOK MOTILAL SHAH (SINCE DECEASED)
May 9, 2017
STATE OF MAHARASHTRA Vs. RAJENDRA S/O KASHIRAO BHUJADE
May 16, 2017
STATE OF MAHARASHTRA Vs. NITIN BALKISAN GAIKWAD
March 20, 2017
STATE OF MAHARASHTRA Vs. VITTHAL
March 24, 2017
STATE OF MAHARASHTRA Vs. RAMESH DAMODAR MORE
May 11, 2017
STATE OF MAHARASHTRA Vs. SUBHASH BALAJI KAIBANDE
July 3, 2017
STATE OF MAHARASHTRA Vs. SUKHDEO SITARAM AMALE
July 6, 2017
STATE OF MAHARASHTRA Vs. DASHRATH S/O VISHWANATH
July 7, 2017
STATE OF MAHARASHTRA Vs. MOHAN GOKULRAO RUNJWAN AND ORS
July 4, 2017
STATE OF MAHARASHTRA Vs. RAJENDRA @ RAJU RAMBHAU YADAV
July 4, 2017
STATE OF MAHARASHTRA Vs. PARSHU R.KHILLARE
July 4, 2017
STATE OF MAHARASHTRA Vs. MANOJ AND ANR
July 3, 2017
STATE OF MAHARASHTRA Vs. SURESH VITTHAL MULE, R/O. KASHELI, TAL. RAJAPUR, DIST. RATNAGIRI
February 15, 2017
STATE OF MAHARASHTRA Vs. WALMIK S/O MAHADEORAO THOOL
November 23, 2017
STATE OF MAHARASHTRA Vs. SAHEBRAO S/O BABURAO JOGDAND
December 19, 2017
STATE OF MAHARASHTRA Vs. RAMESH S/O ZINGUJI SAHARE
September 11, 2017
STATE OF MAHARASHTRA Vs. SAVATRAM RAMPRASAD MILLS, AKOLA
August 3, 2017
STATE OF MAHARASHTRA Vs. PRAMOD DHANRAJ GAJBHIYE
October 3, 2017
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE & ORS
August 4, 2017
STATE OF MAHARASHTRA Vs. VILAS BHAGAWAN CHAVAN
May 8, 2017
STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA JAGTAP AND ANOTHER
May 8, 2017
STATE OF MAHARASHTRA Vs. KAMLAKAR DAJIBA BHURE AND OTHERS
March 31, 2017
STATE OF MAHARASHTRA Vs. VINAYAK MAHADEORAO DHURAT
May 11, 2017
STATE OF MAHARASHTRA Vs. JUGALKISHOR RAMESHWAR MALPANI
May 15, 2017
STATE OF MAHARASHTRA Vs. PRADEEP MULE
May 19, 2017
STATE OF MAHARASHTRA Vs. SHRIKRISHNA HARIBHAU CHAWALDHAL
May 19, 2017
STATE OF MAHARASHTRA Vs. NAMDEO MANKAR
May 22, 2017
STATE OF MAHARASHTRA Vs. KISAN VITAL BHUSAR AND ANOTHER
May 22, 2017
STATE OF MAHARASHTRA Vs. SAKHUBAI NAMU BHOYE
May 9, 2017
STATE OF MAHARASHTRA Vs. DEVIDAS RAMCHANDRA WAGH
May 8, 2017
STATE OF MAHARASHTRA Vs. RAJKUMAR CHANDRAKANT KAVADE
June 16, 2017
STATE OF MAHARASHTRA Vs. KISAN BABURAO BODKE
December 22, 2017
STATE OF MAHARASHTRA Vs. SHESHRAO S/O SONAJI JADHAV
December 21, 2017
STATE OF MAHARASHTRA Vs. SHRAWAN UMARAJI SHIVARKAR
November 7, 2017
STATE OF MAHARASHTRA Vs. NARENDRA S/O PULLANAJI CHANDEKAR
November 6, 2017
STATE OF MAHARASHTRA Vs. NAGRAJ @ NANDU BANDU PATIL AND ORS
November 7, 2017
STATE OF MAHARASHTRA Vs. PANDURANG AMRUTA ACHARI
May 9, 2017
STATE OF MAHARASHTRA Vs. AMIN SHAIKH KHWAJA
July 26, 2017
STATE OF MAHARASHTRA Vs. GAUTAM FULCHAND SHEJAWAL
July 25, 2017
STATE OF MAHARASHTRA Vs. MANOJ KANTILAL NIDHANE AND OTHER
July 3, 2017
STATE OF MAHARASHTRA Vs. BALU @ BALKRUNSHNA GANGADHAR CHAVAN
August 31, 2017
STATE OF MAHARASHTRA Vs. MAKBOOL BANDAGI MULANI AND OTHERS
August 28, 2017
STATE OF MAHARASHTRA Vs. MANSINGH BICCHU BANOT
November 15, 2017
STATE OF MAHARASHTRA Vs. VILASRAO DIGAMBAR GHUGE
November 13, 2017
STATE OF MAHARASHTRA & ORS Vs. PRESIDING OFFICER, INDUSTRIAL
June 8, 2017
STATE OF MAHARASHTRA AND ORS Vs. TUKARAM PANDURANG GAINAR
June 8, 2017
STATE OF MAHARASHTRA AND OTHERS Vs. SUBHAS S/O RAMRAO PAWAR AND OTHERS
July 24, 2017
STATE OF MAHARASHTRA AND OTHERS Vs. SHRIRAM SONBA BHARNE AND ANOTHER
September 14, 2017
STATE OF MAHARASHTRA THROUGH ITS SECRETARY Vs. RAVIKANT S/O ARJUNRAO GEDAM
July 28, 2017
STATE OF MAHARASHTRA THROUGH KANNAD POLICE STATION, KANNAD, DIST A BAD Vs. ILLIYAS S/O SK CHAND
October 9, 2017
STATE OF MAHARASHTRA THROUGH P I SHANI PETH, POLICE STATION, JALGAON Vs. SUNIL VASANT PATIL
December 12, 2017
STATE OF MAHARASHTRA THROUGH POLICE STATION Vs. KAKASAHEB S/O RAMCHANDRA DESHMUKH
December 8, 2017
STATE OF MAHARASHTRA THROUGH POLICE STATION KANDHAR, TQ KANDHAR, DIST NANDED Vs. DHONDIBA @ MITU S/O RAGHOBA KAMBLE
October 11, 2017
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. ARVIND KASHINATH BONDEKAR
October 6, 2017
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER Vs. DEORAM S/O DASHRATH BANDHATE
November 1, 2017
STATE OF MAHARASHTRA THROUGH POLICE STATION OFFICER, POLICE STATION CHANNI, AKOLA, TQ & DISTT AKOLA Vs. KANCHAN SANJAY GHAYWAT
November 13, 2017
STATE OF MAHARASHTRA THROUGH PUBLIC PROSECUTOR Vs. BHAGIRATH MAHADEO BHOSALE
September 4, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SANTU SHIVRAM UDAR
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. KRISHNA GOPALA ACHARI
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. RAOJI RAGHO DIGHE
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. LALKHAN KAYANKHAN PATHAN
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. EKNATH NAMU BHOYE
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SITARAM BALU MALAGE
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. SHRIDHAR YESHWANT KASBE
May 9, 2017
STATE OF MAHARASHTRA THROUGH SPECIAL LAND ACQUISITION OFFICER, NASHIK Vs. KISAN FAKIRA JADHAV
May 9, 2017
STATE OF MAHARASHTRA, THROUGH Vs. ANANT PITAMBAR CHOUDHARI
November 16, 2017
STATE OF MAHARASHTRA, THROUGH COLLECTOR, AKOLA Vs. SHESHRAO LAXMAN PAWAR
July 3, 2017
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. RAMESH S/O TUKARAM MESHRAM
November 23, 2017
STATE OF MAHARASHTRA, THROUGH COLLECTOR, YAVATMAL Vs. FATIMABEGUM D/O MIRZA HAMIG BAIG, R/O GONDWAKDI, TQ KELAPUR, DIST YAVATMAL
September 11, 2017
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, HIWARKHED, TALUKA, TELHARA, DISTRICT AKOLA Vs. DURGABAI SHALIGRAM MOKALKAR
September 16, 2017
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, HINGANGHAT, DIST. WARDHA Vs. VIMAL W/O CHATRAPATI BHOYAR, AGED 34 YEARS, R/O HINGANGHAT, DIST. WARDHA
April 6, 2017
STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, NAGBHID Vs. RAMABAI W/O WAMANRAO KHANORKAR
December 22, 2017
STATE OF MAHARASHTRA, THROUGH POLICE STATION, LOHARA, DISTRICT OSMANABAD Vs. SATISH TRIMBAK RASAL
December 5, 2017
STATE OF MAHARASHTRA, THROUGH POLICE SUB-INSPECTOR, HIWARKHED POLICE STATION, DISTRICT AKOLA Vs. BALIRAM NAMDEO KASOTE, AGED ABOUT 36 YEARS, RESIDENT OF PIMPARKHED, TALUKA AKOT, DISTRICT AKOLA
May 11, 2017
STATE OF MAHARSHTRA Vs. SHAIKH JAFAR ABBAS AND OTHERS
May 9, 2017
STATE OF MAHARSHTRA Vs. PANKAJ S/O. ARUN KALBANDE
May 24, 2017
STATE OF MAHARSHTRA Vs. SHANKAR SHIVRAM HOLKAR (SINCE DECEASED) THROUGH LEGAL HEIRS PARVATABAI SHANKAR HOLKAR AND OTHERS
May 9, 2017
STATE OF MAHARSHTRA Vs. KAMLAKAR S/O. DAJIBA BHURE AND OTHERS
March 31, 2017
STATE TRADING CORPORATION OF INDIA LTD Vs. INDO BONITO MULTINATIONAL LTD & ANR
November 13, 2017
STATE, THROUGH POLICE INSPECTOR Vs. RUPESH MULI, S/O BABULI
November 16, 2017
STATEOF MAHARASHTRA Vs. MANOHAR RASHMAJI BOCHRA
September 13, 2017
STEEL AUTHORITY OF INDIA LTD Vs. JIJABAI VIJAY SONONE
June 30, 2017
STERLING AND WILSON PRIVATE LIMITED HAVING THEIR REGISTERED OFFICE AT 9TH FLOOR, UNIVERSAL MAJESTIC, GAUTAM NAGAR, P.L. LOKHANDE MARG, GHATKOPAR MANKHURD LINK ROAD, CHEMBUR (W), MUMBAI-400 043 Vs. UNION OF INDIA REPRESENTED BY THE MINISTRY OF MICRO, SMALL & MEDIUM ENTERPRISES
July 25, 2017
STERLITE TECHNOLOGIES LIMITED Vs. AURANGABAD INDUSTRIAL TOWNSHIP
August 24, 2017
STORE ONE RETAIL INDIA LTD. Vs. WATERFALL INFRA PVT. LTD., MUMBAI
January 10, 2017
STUDENT ACADEMIC EDUCATION SOCIETY Vs. THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
June 27, 2017
SUBASH JAGDEV PANGAM Vs. SUJIT THOMAS KEERANCHIRA
April 12, 2017
SUBHAS C. MARIHAL (DR.) Vs. STATE OF GOA & ORS.
October 9, 2017
SUBHASH GOPAL JADHAV Vs. STATE OF MAHARASHTRA
April 20, 2017
SUBHASH GULABRAO KHANDARE Vs. SANT GADGEBABA AMRAVATI
January 25, 2017
SUBHASH NARAYAN MHASKE Vs. THE STATE OF MAHARASHTRA
December 18, 2017
SUBHASH S/O BANSI SONAWANE Vs. THE STATE OF MAHARASHTRA
March 1, 2017
SUBHASH S/O NARAYANRAOJI RATHOD Vs. STATE OF MAHARASHTRA
August 23, 2017
SUBHASH S/O RAMKRISHNA CHAUDHARI Vs. THE SCHEDULED TRIBE CASTE
November 8, 2017
SUBHASH S/O. JYOTIRAM WAGH Vs. PACHORA TALUKA SAHAKARI SHIKSHAN
May 9, 2017
SUBHASHRAO MAROTRAO KUTHE Vs. ANILKUMAR
August 10, 2017
SUCHITA NEWAL GAWTE Vs. NEWAL VAIBHAV NAMDEORAO GAWATE
January 19, 2017
SUDEEP LALIT PRASAD UPADHYAY (SHARMA) Vs. STATE OF MAHARASHTRA
October 10, 2017
SUDHAKAR CHINDHUSA SAWALAKHE Vs. STATE OF MAH. DEPARTMENT OF SOCIAL
November 20, 2017
SUDHAKAR DOMAJI HAZARE Vs. STATE OF MAHARASHTRA
September 5, 2017
SUDHAKAR JARJAN PAWAR Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, MAHULI JAHAGIR, AMRAVATI
October 30, 2017
SUDHAKAR S/O RAJARAM TUMRAM Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMS AMRAVATI
July 21, 2017
SUDHAKAR S/O SURYABHAN MANKAR Vs. NANAJI S/O DEORAO THAKRE
July 5, 2017
SUDHAKAR S/O VITHOBA MISALWAR Vs. STATE OF MAHARASHTRA, THROUGH P S O , KOTHARI, TQ GONDPIPRI, DISTT CHANDRAPUR
September 22, 2017
SUDHAKAR S/O. BAJIRAO KUMBHAR Vs. THE STATE OF MAHARASHTRA & ANR.
March 27, 2017
SUDHAKAR S/O. SAKHAHARI TIDKE & ORS. Vs. STATE OF MAHARASHTRA & ORS.
April 24, 2017
SUDHAKAR SHANKARRAO CHAPKE Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD
December 21, 2017
SUDHEER PRABHAKAR DESAI, SON OF PRABHAKAR SHANKAR DESAI Vs. STATE OF GOA
June 9, 2017
SUDHIR A NAIR Vs. STATE OF MAHARASHTRA
November 2, 2017
SUDHIR RANGRAO PATIL Vs. STATE OF MAHARASHTRA THROUGH SHIRPUR CITY POLICE STATION, SHIRPUR, TALUKA SHIRPUR, DIST DHULE
October 10, 2017
SUDHIR S/O VISHVASRAO MALASNE Vs. THE STATE OF MAHARASHTRA
October 4, 2017
SUDIP TAMANKAR SON OF NARAYAN TAMANKAR Vs. STATE
July 26, 2017
SUGATI BEACH RESORT PVT. LTD Vs. UNION OF INDIA AND ORS
December 22, 2017
SUGRIV S/O . ASHRUBA @ ASARAM KALE Vs. THE STATE OF MAHARASHTRA
July 4, 2017
SUHAS @ PAPPU S/O. SARJERAO KAKADE & ANR. Vs. THE STATE OF MAHARASHTRA & ANR.
March 15, 2017
SUHAS SUDHAKARRAO LAVHEKAR & OTHERS Vs. MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI & OTHERS
May 4, 2017
SUJOY @ SANJAY LALTU CHAKRAVARTY Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, TIRORA POLICE STATION, DIST GONDIA
February 26, 2017
SUJYOTI INDIA (P) LIMITED Vs. THE WESTERN COALFIELDS LIMITED
March 31, 2017
SUKAMAL DHONDIRAM SAKHARE Vs. STATE OF MAHARASHTRA & ORS.
May 2, 2017
SUKHDEO S/O. KASHINATH MUNDHE Vs. THE STATE OF MAHARASHTRA AND ANR
November 10, 2017
SUKHLAL KALU THORAT Vs. RAMKRISHNA HARI WANI
July 4, 2017
SUKHWANT PROPERTIES PVT. LTD. Vs. DESERVE BULIDERS DEVLOPERS (KURLA) PVT. LTD. & ORS.
March 2, 2017
SUKUMAR KALLAPPA KAMLBR Vs. STATE OF MAHARASHTRA
September 8, 2017
SULBHA SHARAD VITHALKAR Vs. HEAD MISTRESS, MUNCHE SAMARTHA VIDYALAYA, MUMBAI AND OTHERS
May 29, 2017
SUMAN W/O. KISAN TAGAD Vs. THE STATE OF MAHARASHTRA
November 6, 2017
SUMEET GANPATRAO BACHEWAR Vs. STATE OF MAHARASHTRA & ANR.
February 1, 2017
SUMEET KISHOR NANDESHWAR Vs. STATE OF MAHARASHTRA
November 15, 2017
SUMER CORPORATION, A PARTNERSHIP FIRM Vs. STATE OF MAHARASHTRA
April 25, 2017
SUMIT NAMDEORAO PATIL Vs. THE STATE OF MAHARASHTRA
November 2, 2017
SUMIT S/O AMRUT GAJBHIYE Vs. STATE ELECTION COMMISSION
February 7, 2017
SUNANDA MAROTRAO CHARDE Vs. GONDWANA UNIVERSITY
November 21, 2017
SUNIL BABAN PINGLE Vs. ADDL. DIRECTOR GENERAL OF POLICE
January 24, 2017
SUNIL BABURAOJI FUNDE & ANR. Vs. STATE OF MAHARASHTRA & ORS.
March 7, 2017
SUNIL BAJARANG KAKDE Vs. THE SECRETARY TECHNICAL ...
December 22, 2017
SUNIL CHANDRASHEKHAR AKANT Vs. ADDITIONAL COMMISSIONER, NAGPUR DIVISION
August 21, 2017
SUNIL GULABRAO SONKUSARE Vs. STATE OF MAHARASHTRA THROUGH ITS
November 15, 2017
SUNIL PACHAURI SON OF NANDKISHOR PACHAURI Vs. STATE OF GOA, THROUGH PUBLIC PROSECUTOR
November 3, 2017
SUNIL S/O MANOHARRAO PANDHARE Vs. STATE OF MAHARASHTRA,THROUGH POLICE STATION OFFICER, P S , AHERI, DISTIRCT GADCHIROLI
December 19, 2017
SUNIL S/O SITARAM DOND Vs. THE STATE OF MAHARASHTRA AND ANR
December 5, 2017
SUNIL S/O. LAXMANRAO ZAPE Vs. THE STATE OF MAHARASHTRA
July 25, 2017
SUNIL S/O. RAJU SALAMPURE .. PETITIONER AGE. 25 YEARS, OCC. LABOUR, R/O. PAHADSINGPURA, BEGAMPURA, AURANGABAD Vs. THE STATE OF MAHARASHTRA RESPONDENTS THROUGH COLLECTOR, COLLECTOR OFFICE, AURANGABAD
February 17, 2017
SUNIL S/O. RAMU JANGLE Vs. THE STATE OF MAHARASHTRA OF ANR.
June 8, 2017
SUNILKUMAR MADANLAL AGRAWAL Vs. STATE OF MAHARSHTRA & ORS.
July 3, 2017
SUNNY MURGAONKAR AND ORS. Vs. STATE OF GOA AND ORS.
April 11, 2017
SUO MOTU Vs. THE STATE OF GOA
February 21, 2017
SUO MOTU Vs. SATISH MAHADEORAO UKE
February 28, 2017
SUO MOTU Vs. STATE OF GOA
August 9, 2017
SUPER CASSETTES INDUSTRIES PVT. LTD. & ORS. Vs. TRIMURTI FILMS PVT. LTD. & ORS.
August 28, 2017
SUPERINTENDENT & ANR. Vs. JYOTINDER KAUR HIRA SINGH & ANOTHER
July 18, 2017
SUPERINTENDENT OF NANDED SIKH GURUDWRA SACHKHAND Vs. THE HEAD MASTER
July 18, 2017
SUPERINTENDING ARCHAEOLOGIST Vs. JAYRAJ KAMLAKAR PANDE
August 2, 2017
SUPERINTENDING ENGINEER Vs. SURESH VISHNU MALI
January 24, 2017
SUPREME INDUSTRIES LTD THROUGH ITS AUTHORIZED SIGNATORY ANIL KASHINATH KABRA Vs. STATE OF MAHARASHTRA THROUGH ITS SECRETARY URBAN DEVELOPMENT DEPARTMENT, MANTRALAYA, MUMBAI
August 10, 2017
SUPRIYA Vs. KAMLESH
June 19, 2017
SUPRIYA GOPALRAO KHISTE Vs. STATE OF MAHARASHTRA
December 5, 2017
SURABHI SETTLEMENT Vs. TARMATI KURTIKAR, WIFE OF LATE HARICHANDRA KURTIKAR
August 22, 2017
SURAJ GEORGE, S/O GEORGE KURUVILLA Vs. STATE (THROUGH PUBLIC PROSECUTOR HIGH COURT, PANAJI, GOA)
April 17, 2017
SURAJ SHRIKRUSHNA SONOWANE Vs. STATE OF MAHARASHTRA
December 22, 2017
SURAKSHA KARMACHARI SANGHATANA Vs. THE STATE OF MAHARASHTRA
February 9, 2017
SURAKSHA KARMACHARI SANGHATANA REGN. NO. NGP5000, THR. ITS PRESIDENT SHRI BHASKAR S/O VITTHAL BAGUL R/O PLOT NO. 6, BEHIND PANCHSHEEL NIGHT SCHOOL, JAIBHIM NAGAR, RAMESHWARI ROAD, NAGPUR. Vs. THE STATE OF MAHARASHTRA THR. PRINCIPAL SECRETARY INDUSTRIES, POWER AND LABOUR DEPARTMENT, MANTRALAYA, MUMBAI 400 032.
February 8, 2017
SURDAS BALKRISHNA KIRGAT Vs. STATE OF MAHARASHTRA
September 6, 2017
SURENDRA Vs. RADHAKRISHNA ALIAS RAJU
March 10, 2017
SURENDRA BALKRISHNA NAIK PRATAPRAO SARDESSAI Vs. PRAKASH BALKRISHNA NAIK PRATAPRAO SARDESSAI
August 18, 2017
SURENDRA DHULAPPA MANE Vs. STATE OF MAHARASHTRA
May 17, 2017
SURENDRA GOVEKAR Vs. VILLAGE PANCHAYAT OF ANJUNA-CAISUA, THROUGH ITS SECRETARY
September 13, 2017
SURENDRA MANOHARRAO BHELE Vs. LATIKA SURENDRA BHELE
July 3, 2017
SURENDRA SHIVSHANKER CHAUDHARI Vs. VISHWANATH SHIVSHANKER CHAUDHARI AND ANR
September 22, 2017
SURENDRA T MALIK Vs. NEHA V MALIK AND OTHERS
September 26, 2017
SURESH Vs. STATE OF MAHARASHTRA
October 6, 2017
SURESH @ DURSINGH JAHAGRAYA PAWARA Vs. STATE OF MAHARASHTRA AND ANR.
November 27, 2017
SURESH @ KHILADI YELLAPPA Vs. COMMISSIONER OF POLICE AND ORS
June 7, 2017
SURESH BAPU SANKANNA & ORS Vs. STATE OF MAHARASHTRA & ORS
October 9, 2017
SURESH BAPU SANKANNA & ORS Vs. STATE OF MAHARASHTRA & ORS
October 12, 2017
SURESH BHAGWANEAO PURI & ANR. Vs. STATE OF MAHARASHTRA & ORS.
September 28, 2017
SURESH BHIMRAO JADHAV Vs. THE UNION OF INDIA
November 14, 2017
SURESH DALPATRAI SHAH Vs. DNYANU MARUTI JADHAV
March 23, 2017
SURESH GANPATI HALVANKAR Vs. STATE OF MAHARASHTRA AND ANOTHER
March 30, 2017
SURESH GOVINDRAO BORKAR Vs. STATE OF MAHARASHTRA
December 20, 2017
SURESH MAHADEORAO AJMIRE Vs. THE STATE OF MAHARASHTRA
November 2, 2017
SURESH MAHADEORAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 10, 2017
SURESH MAHADEV WANKHEDE Vs. STATE OF MAHARASHTRA
September 19, 2017
SURESH PANDURANG SONKUSARE Vs. THE STATE OF MAHARASHTRA
January 12, 2017
SURESH RAJU SHETTY Vs. STATE OF MAHARASHTRA & ANR.
November 30, 2017
SURESH S. KADAM Vs. TRANSPORT MANAGER
June 27, 2017
SURESH S/O ANANDA JADHAV (MALI) Vs. STATE OF MAHARASHTRA, THROUGH DHULE TALUKA POLICE STATION, TALUKA AND DISTRICT DHULE
August 22, 2017
SURESH S/O BHUJANGRAO INGOLE Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, MAHARASHTRA STATE ROAD TRANSPORTATION CORPORATION,(M S R T C ), MANTRALAYA, MUMBAI
October 11, 2017
SURESH S/O GONDU TAYDE Vs. STATE OF MAHARASHTRA
March 31, 2017
SURESH S/O MAHADEO DESHMUKH Vs. STATE OF MAHARASHTRA
September 5, 2017
SURESH S/O. HANMANTRAO SONWANE Vs. THE STATE OF MAHARASHTRA
December 7, 2017
SURESH SAKHARAM KALBANDE Vs. STATE OF MAHARASHTRA
August 16, 2017
SURESH SUPDU KAPADNIS Vs. STATE OF MAHARASHTRA
April 12, 2017
SURYAKANT KASHINATH BHOIR Vs. STATE OF MAHARASHTRA
February 7, 2017
SURYAKANT S/O DAMODHAR LANDGE Vs. STATE OF MAHARASHTRA
March 6, 2017
SURYANKANT RAJARAM SANKPAL Vs. MRS. SUCHETA SURYAKANT SANKPAL & ORS.
October 11, 2017
SURYPRAKASH DHANERIA Vs. THE STATE OF MAH & ORS
November 9, 2017
SUSAN THEREZA PINTO ALIAS SUSAN CARDEIRO Vs. AIRES JOSE OCTAVIANO JOAO CORDEIRO
October 12, 2017
SUSAN VAZ Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA
August 2, 2017
SUSHIL S/O RAMRAO HINGE Vs. LIFE INSURANCE CORPORATION OF INDIA AND ORS.
February 13, 2017
SUSHILABAI Vs. ABHIMANYU HASANAND KUKREJA
April 18, 2017
SUSHILABAI W/O. MOHANLAL VERMA Vs. THE STATE OF MAHARASHTRA
October 9, 2017
SUSHMA W/O UMESH KANPATHAK Vs. UMESH S/O VIJAYRAO KANPATHAK
June 15, 2017
SUVARN RAJARAM BANDEKAR DISCRETIONARY TRUST Vs. ARMANDO CARDOZO
August 7, 2017
SUVARNA SHRIHARI SANE Vs. HIGH COURT OF JUDICATURE
March 6, 2017
SUVARNAMALA W/O. BHAGWAN CHAVAN Vs. STATE OF MAHARASHTRA
July 5, 2017
SUWALAL CHAGANLAL BAFNA Vs. STATE OF MAHARSHTRA & ANR.
January 25, 2017
SWAN MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, MUMBAI-I
February 13, 2017
SYED FARHAN SYED MUSHTAQ Vs. THE STATE OF MAHARASHTRA
November 2, 2017
SYED GURFAN Vs. REKHA RAMDAS PANDE
August 14, 2017
SYED IQBAL S/O SYED AZIZ Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION PARATWADA, TAHSIL ACHALPUR DISTRICT AMRAVATI
August 11, 2017
SYED JABBAR S/O SYED HUSSAIN Vs. STATE OF MAHARASHTRA
October 11, 2017
SYED MURTUZA SYED MURAD ALI Vs. STATE OF MAHARASHTRA
September 14, 2017
SYED RIYAZUDDIN SYED NIZAMUDDIN Vs. DISTRICT CASTE CERTIFICATE SCRUTINY COMMITTEE
April 10, 2017
SYED TAJODDIN S/O. SYED REHMAN Vs. STATE OF MAHARASHTRA
July 17, 2017
SYED ZAKEER SYED BHURA Vs. STATE OF MAHARASHTRA
December 6, 2017
SYSSOFT INFOTECH INDIA PVT. LTD. Vs. UNION OF INDIA
June 5, 2017
T.S.KOLHATKAR Vs. AIR INDIA & ORS
November 15, 2017
TAHIR VASANALI ISANI AND OTHER Vs. STATE OF GOA
April 20, 2017
TAIBAI W/O NAGORAO TOLMARE Vs. SHANTABAI W/O RAMRAO
August 4, 2017
TALUKA SANGRAMPUR BUDDHAVIHAR SAMITI VARVAT BAKAL Vs. STATE OF MAHARASHTRA THROUGH SECRETARY DEPARTMENT OF REVENUE AND FOREST MANTRALAYA, MUMBAI
October 5, 2017
TANAJI DHARMARAJ PATIL & ORS. Vs. STATE OF MAHARASHTRA & ORS.
July 5, 2017
TANAJI KESHAVRAO BHOITE Vs. STATE OF MAHARASHTRA AND ANOTHER
October 4, 2017
TANAJIRAO TATYASAHEB KOKARE Vs. THE STATE OF MAHARASHTRA
September 27, 2017
TANNU @ TANVIRKHAN RAHIMKHAN Vs. STATE OF MAHARASHTRA (THROUGH PSO SADAR, NAGPUR)
September 7, 2017
TARANJITSHINGH ALIAS RANJITSINGH S/O PREETAMSHINGH GILL Vs. STATE OF MAHARASHTRA AND ORS.
July 11, 2017
TARUN JIT TEJPAL Vs. STATE OF GOA
December 20, 2017
TARZAN DA COSTA AND OTHERS Vs. MARIO CORNELLO FRANCISCO DE SOUZA
February 17, 2017
TASKIN D/O. SHAIKH ALI AKBAR MOGAL Vs. EAJAJ KHAN SHAFI KHAN PATHAN
December 20, 2017
TASLIM BEGUM TAYYEB QURESHI Vs. STATE OF MAHARASHTRA
March 22, 2017
TASLIM MAULANA RAMPURE & ANR. Vs. EDEUCATION OFFICER, (PRIMARY) ZILLA PARISHAD, SOLAPUR & ORS.
June 28, 2017
TATA FLOBAL BEVERAGES LTD. Vs. TATA TEA EMPLOYEE TRADE UNION & ANR.
March 7, 2017
TATA MOTORS FINANCE LTD. Vs. THE STATE OF MAHARASHTRA
January 10, 2017
TATA MOTORS LIMITED FORMERLY Vs. M/S.LAKHIA BROTHERS
November 17, 2017
TATA PROJECTS LIMITED Vs. THE STATE OF MAHARASHTRA & ORS.
November 8, 2017
TATERAO S/O. MAHADU BAGUL Vs. THE STATE OF MAHARASHTRA
December 18, 2017
TATOBA LAXMAN MADAVI Vs. STATE OF MAHARASHTRA
August 10, 2017
TEJASWINI D/O. RUSHI MUNDARE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE SCRUTINY COMMITTEE & ORS.
October 4, 2017
TERNA MATSYAVYAVSAI SAHAKARI SANSTHA LTD., GOVERDHANWADI/ KOLEWADI, TALUKA AND DISTRICT OSMANABAD, THROUGH ITS CHAIRMAN RAJKANYA D/O RAJENDRA RAUT, AGE 26 YEARS, OCCU. FISHERY AND HOUSEHOLD, R/O KOLEWADI, TALUKA AND DISTRICT OSMANABAD Vs. THE STATE MINISTER (FISHERIES) GOVERNMENT OF MAHARASHTRA, MANTRALAYA, FORT, MUMBAI
February 21, 2017
TERTULIONO RNATO DE SILVA Vs. FRANCISCO LOURENCO BETTERNCOURT DE SILVA
August 11, 2017
THE ASSISTANT DIRECTOR Vs. THE PROPRIETOR
July 19, 2017
THE BOARD OF TRUSTEES OF THE PORT OF MORMUGAO Vs. M/S VISHAL INFRASTRUCTURE LTD., A COMPANY INCORPORATED UNDER THE PROVISIONS OF THE COMPANIES ACT 1956, HAVING ITS REGISTERED OFFICE AT NO.1, 225/A, ANUGRIHA APARTMENTS, RUKMINI DEVI COLONY, WEST MARREDPALLY, SECUNDERABAD
February 14, 2017
THE BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED, Vs. NAMDEO JANGLU SONWANE AND ORS.
February 16, 2017
THE BUREAU OF INDIAN STANDARS Vs. M/S. JAILAXMI AGRO INDUSTRIES
November 2, 2017
THE CENTRAL PUBLIC INFORMATION OFFICER Vs. CENTRAL INFORMATION COMMISSIONER
September 6, 2017
THE CHIEF EXECUTIVE OFFICER, PARBHANI DISTRICT CENTRAL COOPERATIVE BANK LIMITED, PARBHANI Vs. NATHUJI SHANKARRAO BHAKRE
February 21, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. VIDARBHA TOBACCO PRODUCTS PVT. LTD.
February 23, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. DIAMOND DYE CHEM LTD.
July 7, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. AVENTIS PHARMA LIMITED
July 12, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. PARLE SOFT DRINKS PVT. LTD
November 17, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. JUHU CONSTRUCTION CO.
March 20, 2017
THE COMMISSIONER OF INCOME TAX Vs. SHRI SAMSON PERINCHERY
January 5, 2017
THE COMMISSIONER OF INCOME TAX Vs. INVESTMENT MANAGEMENT (INDIA) PVT. LTD.
July 12, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. J.P. MORGAN INDIA PVT. LTD.
July 7, 2017
THE COMMISSIONER OF INCOME TAX 15 Vs. HARESH D. MEHTA
September 4, 2017
THE COMMISSIONER OF INCOME TAX 8, ROOM NO.214, AAYAKAR BHAVAN, M.K. ROAD, MUMBAI - 400 020 Vs. M/S. ORYX FINANCE AND INVESTMENT PVT. LTD. LOK BHARATI COMPLEX, MAROL MAROSHI ROAD, ANDHERI (EAST), MUMBAI - 400 059 PAN : AAACO0662K
July 1, 2017
THE COMMISSIONER OF INCOME TAX 9, MUMBAI Vs. M/S. E
July 18, 2017
THE COMMISSIONER OF INCOME TAX HAVING OFFICE AT AAYAKAR BHAVAN, PATTO PLAZA, PANJIM Vs. M/S. VELINGKAR BROTHERS VELING, MARDOL, GOA
March 15, 2017
THE COMMISSIONER OF INCOME TAX, HAVING OFFICE AT AAYAKAR BHAVAN PATTO PLAZA, PANAJI GOA Vs. M/S. GOA MINERALS PVT. LTD., SALGAOCAR HOUSE, OPP. F.L. GOMES ROAD, VASCO-DA-GAMA, GOA
April 11, 2017
THE COMMISSIONER OF INCOME TAX, MUMBAI Vs. M/S. METTLER TOLEDO INDIA PVT. LTD.
June 7, 2017
THE COMMISSIONER OF INCOME TAX-1 Vs. M/S. GREEN INFRA LIMITED
January 16, 2017
THE COMMISSIONER OF INCOME TAX-2 Vs. M/S. ARONI COMMERCIAL LTD.
January 6, 2017
THE COMMISSIONER OF INCOME TAX-3 Vs. M/S. AXIS PVT. EQUITY LTD.
January 30, 2017
THE COMMISSIONER OF INCOME TAX-I PUNE Vs. B.G. SHIRKE CONSTRUCTION TECHNOLOGY PVT. LTD.
March 6, 2017
THE COMMISSIONER OF SERVICE TAX Vs. M/S. RELIANCE MONEY EXPRESS LTD.
August 28, 2017
THE DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MALTA WD/O JAISHAN DHISALE
July 18, 2017
THE DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. SUBHASH S/O. PITAMBERLAL JAISWAL
September 28, 2017
THE DIVN. CONTROLLER M.S.R.T.C. Vs. KUM.PUSHPA RAMDAS ZATAKE
July 6, 2017
THE EXE.ENGG.MINOR Vs. SHAYAMRAO S/O.JANBA DANGORE
June 8, 2017
THE EXECUTIVE ENGINEER Vs. THE STATE OF MAHARASHTRA
December 18, 2017
THE EXECUTIVE ENGINEER, IRRIGATION DEPARTMENT Vs. MAHADEV S/O BASWANTRAO BIDWE AND ORS.
February 1, 2017
THE GENERAL MANAGER, CENTRAL RAILWAY Vs. SMT.MANDABAI MANOHARRAO MOHOD
June 12, 2017
THE GOA STATE COOP. BANK LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
February 14, 2017
THE GODAWARI MARATHWADA IRRIGATION Vs. THE STATE OF MAHARASHTRA
November 7, 2017
THE GONDWANA CLUB, SEMINARY HILLS, NAGPUR 440006, THROUGH ITS PRESIDENT Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, REVENUE AND FOREST DEPARTMENT, MANTRALAYA, MUMBAI
January 11, 2017
THE HONBLE HIGH COURT, MUMBAI, ON ITS OWN MOTION Vs. STATE OF MAHARASHTRA
September 15, 2017
THE INDIAN NATIONAL CONGRESS Vs. STATE OF GOA
October 11, 2017
THE INSTITUTE MANAGEMENT COMMITTEE Vs. SMT. NITUBAI SHANKAR DHUMADIA
January 13, 2017
THE MAHANAGAR CO-OPERATIVE BANK LTD. & ORS. Vs. BALASAHEB S/O. LAXMAN THUBE & ANR.
January 31, 2017
THE MAHANAGAR CO-OPERATIVE BANK LTD. AND ANR. Vs. BALASAHEB S/O. LAXMAN THUBE AND ANR.
January 31, 2017
THE MAHANAGAR TELEPHONE NIGAM LTD REPUBLICAN EMPLOYEES UNION, THROUGH ITS GENERAL SECRETARY SHRI DILIP GHAYVAT Vs. THE MAHANAGAR TELEPHONE NIGAM LTD THROUGH THE CMD AND EXECUTIVE DIRECTOR, MUMBAI
February 28, 2017
THE MAHARASHTRA STATE ROAD TRANSPORT CORPORATION/M.S.R.T.C. Vs. INDUBAI
April 20, 2017
THE MANAGER, UNITED INDIA ASSURANCE CO. LTD. Vs. SMT. SUMAN ANANDRAO PATIL & ANR.
February 17, 2017
THE MANAGING DIRECTOR Vs. BHAGWAN BHAURAO DHAWALE
January 24, 2017
THE MUNICIPAL CORPORATION FOR GREATER MUMBAI & ANR. Vs. THE MUNICIPAL CORPORATION FOR GREATER MUMBAI & ANR.
May 5, 2017
THE MUNICIPAL CORPORATION OF CITY ... Vs. MUKESH RAMFUL GUPTA
December 22, 2017
THE MUNICIPAL COUNCIL, BHANDARA, THROUGH ITS CHIEF OFFICER, BHANDARA AND ANOTHER Vs. URKUDA W/O. MAHADEO NIKHAR AND OTHERS
July 27, 2017
THE MUNICIPAL COUNCIL, JALNA, THROUGH CHIEF OFFICER, M.C. JALNA, TQ. AND DIST. JALNA Vs. VILAS BHIMRAO NIKALJE, AGE 35 YEARS, OCCU.SERVICE, R/O TANDULWADI, TQ. AND DIST. JALNA
January 18, 2017
THE NATIONAL EDUCATIONAL SOCIETY Vs. STATE REGISTRAR, INSPECTOR GENERAL OF SOCIETIES
March 6, 2017
THE NEW INDIA ASSURANCE CO. LTD. Vs. SHILPA SANDEEP SHINDE
October 31, 2017
THE NEW INDIA ASSURANCE CO. LTD. VELHO BUILDING, 3RD FLOOR, PANAJI Vs. SMT. NANDINI PRABHAKAR DESAI WIDOW OF PRABHAKAR VINAYAK DESAI, AGED 57 YEARS, HOUSEWIFE, RESIDENT OF FLAT NO. 7, LOTLIKAR BUILDING, COMBA, MARGAO, GOA
January 4, 2017
THE NEW INDIA ASSURANCE CO. LTD., Vs. SMT. USHA VISHWANATH BHUSARI
October 31, 2017
THE ORIENTAL INSURANCE CO. LTD. Vs. SHRI VINOD S/O. SAHEBRAO PHEPALE
November 3, 2017
THE ORIENTAL INSURANCE CO. LTD. Vs. PUSHPA WD/O. ANKUSH BUCHE
September 4, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED, KHAN MARKET, SHAHI ROAD, LALITPUR, THROUGH ITS BRANCH MANAGER, THROUGH DIVISIONAL MANAGER, KANORIA BHAWAN, PALM ROAD, CIVIL LINES, NAGPUR Vs. SMT. RAMILABEN WIDOW OF JAYANTILAL PATEL, AGED ABOUT 34 YEARS, OCCUPATION
January 12, 2017
THE ORIENTAL INSURANCE COMPANY LTD. Vs. SMT. VIDYA RANU GHULE
November 8, 2017
THE ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS BRANCH MANAGER, MAIN ROAD, GONDIA, TQ. & DISTT. GONDIA, REPRESENTED BY MANAGER, ORIENTAL INSURANCE COMPANY, T.P. HUB, NAGPUR - APPELLANT Vs. BANSILAL SON OF BALIRAM KHOBRAGADE, AGED 45 YEARS, OCCUPATION - NIL, RESIDENTS OF KATANGTOLA, TQ. & DISTT. GONDIA AND OTHERS
February 15, 2017
THE ORIENTAL INSURANCE COMPANY, THROUGH ITS BRANCH OFFICE AT KHAMGAON, TALUKA KHAMGAON, DIT. BULDHANA REPRESENTED BY MANAGER, ORIENTAL INSURANCE COMPANY, T.P. HUB NAGPUR Vs. VILAS DINKARRAO PATIL (SINCE DECEASED) THR. LRS AND OTHERS
February 9, 2017
THE PACHORA PEOPLES CO-OP BANK LTD Vs. THE EPFO THR. P.F COMMISSIONER
January 11, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. NANDKUMAR KHATUMAL HARCHANDANI
February 6, 2017
THE PRINCIPAL RIZVI COLLEGE OF ARTS, SCIENCE AND COMMERCE, RIZVI COMPLEX, OFF.CARTER ROAD, BANDRA (WEST), MUMBAI Vs. (DR.) MRS. RESHMI TYAGI. 58, MONALISA, ST. JOHN BAPTISTA ROAD, NEAR MOUNT MARY STEPS, BANDRA (W), MUMBAI
March 23, 2017
THE SOUTHERN NAGPUR COOPERATIVE HOUSING SOCIETY LIMITED Vs. GANPATI SON OF YADARAO KUMBHARE
September 1, 2017
THE SPECIAL LAND ACQUISITION OFFICER (3) Vs. DY. CHIEF ENGINEER, METROPOLITAN TRANSPORT PROJECT (RAILWAY)
May 5, 2017
THE STATE OF MAHARASHTRA Vs. CRIMINAL APPEAL NO. 701 OF 2016.

NITIN BALKISAN GAIKWAD, AGE : 32 YEARS, OCCU. SERVICE, R/O. QUARTER NO. E5, KRUSHI MAHAVIDYALAYA EMPLOYEES QUARTERS, PAROLA ROAD, DHULE.

March 20, 2017
THE STATE OF MAHARASHTRA Vs. EKNATH RAMDAS MOTGHARE AND ORS.
December 4, 2017
THE STATE OF MAHARASHTRA Vs. SMT. SHARDABAI GANESH OZE
April 3, 2017
THE STATE OF MAHARASHTRA Vs. RAMCHANDRA GOVIND LOKHANDE AGE. 40, R/O. CHORE, TALUKA
February 3, 2017
THE STATE OF MAHARASHTRA Vs. PRAKASH BABULAL BISAVA
October 9, 2017
THE STATE OF MAHARASHTRA Vs. TUKARAM S/O KISAN WANVE
November 3, 2017
THE STATE OF MAHARASHTRA Vs. SAHEBKHA RASULKHA PATHAN
November 10, 2017
THE STATE OF MAHARASHTRA Vs. LALITA @ LALUBAI W/O. CHANDRAKANT
October 31, 2017
THE STATE OF MAHARASHTRA Vs. PRITHVIRAJ DAULATI DEOKAR
May 8, 2017
THE STATE OF MAHARASHTRA Vs. KRUSHNA S/O RAMRAO RIDDE
August 14, 2017
THE STATE OF MAHARASHTRA Vs. VIJAY DATTATRAYA JAGTAP & ANR.
May 8, 2017
THE STATE OF MAHARASHTRA Vs. VAIJINATH LEKROBA KENDRA & ORS.
June 6, 2017
THE STATE OF MAHARASHTRA Vs. BHIMRAO DAULATRAO KADAM & ORS.
June 12, 2017
THE STATE OF MAHARASHTRA Vs. KRISHNA SANDHU PACHE & ORS.
June 8, 2017
THE STATE OF MAHARASHTRA Vs. SHANKARSINGH GOPALSINGH
November 14, 2017
THE STATE OF MAHARASHTRA Vs. LIMBAJI S/O KASHINATH SURVASE
August 3, 2017
THE STATE OF MAHARASHTRA Vs. GOVIND S/O GANGARAM KENDRE
August 23, 2017
THE STATE OF MAHARASHTRA Vs. VISHNU ZIPARU AAGAVANE
August 4, 2017
THE STATE OF MAHARASHTRA Vs. SAHEBRAO SHAMRAO PATIL
July 20, 2017
THE STATE OF MAHARASHTRA Vs. RUPCHAND BHAGWANDAS GANDHI
July 21, 2017
THE STATE OF MAHARASHTRA Vs. MAHADEO ABHIMANYU @ ABHIMAN GAIKWAD
October 31, 2017
THE STATE OF MAHARASHTRA Vs. PRAHLAD RAMBHAUJI DHOBALE & ANR.
January 9, 2017
THE STATE OF MAHARASHTRA Vs. VASANTA S/O. LAXMAN THAKRE
March 30, 2017
THE STATE OF MAHARASHTRA Vs. RAMESH BABULAL REWATKAR
March 30, 2017
THE STATE OF MAHARASHTRA Vs. JAGANNATH SAHEBRAO WABABLE
February 6, 2017
THE STATE OF MAHARASHTRA Vs. ABDUL SATTAR HAJI USMAN AND OTHERS
February 22, 2017
THE STATE OF MAHARASHTRA Vs. SHRI RAMNATH NIVRUTTI KHEDKAR, AGE. MAJOR, OCCU. NIL, AT POST GHATSHIL PARGAON, TQ. PATODA, DIST. BEED
June 6, 2017
THE STATE OF MAHARASHTRA Vs. SYED RAHIM S/O SYED JANIMIYA & ORS.
August 4, 2017
THE STATE OF MAHARASHTRA Vs. SATISHKUMAR RAMESHWARDAYAL TIWARI R/O. 12(A), R.F. LINE, WANODI, PUNE - 1
July 7, 2017
THE STATE OF MAHARASHTRA Vs. RAJENDRA DADAJI SUPARE
August 22, 2017
THE STATE OF MAHARASHTRA Vs. VARSHA SHANKARRAO PHADKE
January 10, 2017
THE STATE OF MAHARASHTRA Vs. SHAMKANT @ DHANRAJ WAMAN PATIL
September 28, 2017
THE STATE OF MAHARASHTRA Vs. SHARAD S/O DASHRATH SAWRE & ANR.
May 8, 2017
THE STATE OF MAHARASHTRA Vs. VINOD NARAYAN SALUNKHE
May 11, 2017
THE STATE OF MAHARASHTRA Vs. MOHAN MADHUSUDAN DASKHEDKAR
May 9, 2017
THE STATE OF MAHARASHTRA Vs. SHRI DEVIDAS RAMCHANDRA WAGH
May 8, 2017
THE STATE OF MAHARASHTRA Vs. ARVIND SHRIRAM LAD
May 8, 2017
THE STATE OF MAHARASHTRA Vs. SUBHANSINGH LUBHANSINGH PATIL
May 8, 2017
THE STATE OF MAHARASHTRA Vs. THE COMMISSIONER, WOMAN AND CHILD DEVELOPMENT
September 15, 2017
THE STATE OF MAHARASHTRA Vs. RAJARAM APPANA MANE
January 23, 2017
THE STATE OF MAHARASHTRA Vs. GANESH SUKHDEO MARATHE AND OTHERS
November 1, 2017
THE STATE OF MAHARASHTRA Vs. LAXMAN S/O KUNDLIK MURKUTE
June 23, 2017
THE STATE OF MAHARASHTRA Vs. KONDIBA S/O GUNDA ASWALE R/O YEDUR (BK.) TQ. DEGLOOR & ORS.
June 23, 2017
THE STATE OF MAHARASHTRA Vs. VIKRAMSINH DATTUSINH CHAUHAN
November 10, 2017
THE STATE OF MAHARASHTRA Vs. GUNDERAO BADGANE & ORS
November 8, 2017
THE STATE OF MAHARASHTRA Vs. SIDHESHWAR SADASHIV MARWAR
November 3, 2017
THE STATE OF MAHARASHTRA Vs. MANGESH S/O. DASHRATH KALE
December 7, 2017
THE STATE OF MAHARASHTRA Vs. KAKASAHEB S/O RAMCHANDRA DESHMUKH
December 8, 2017
THE STATE OF MAHARASHTRA Vs. SHIVAJI S/O. BHUJANGRAO UKIRDE
December 7, 2017
THE STATE OF MAHARASHTRA Vs. DILIP RATAN GAIKWAD
December 7, 2017
THE STATE OF MAHARASHTRA Vs. GOVIND SHANKARRAO KOHALE AND ORS
December 14, 2017
THE STATE OF MAHARASHTRA Vs. EKNATH RAMDAS MOTGHARE
December 5, 2017
THE STATE OF MAHARASHTRA Vs. PINYA@JAYANT VITTHAL WALKE AND ...
December 22, 2017
THE STATE OF MAHARASHTRA Vs. SAHEBRAO S/O. BABURAO JOGDAND
December 19, 2017
THE STATE OF MAHARASHTRA Vs. SATISH TRIMBAK RASAL
December 5, 2017
THE STATE OF MAHARASHTRA Vs. VIJAY S/O KANTRAO RAMTHIRTHKAR
December 5, 2017
THE STATE OF MAHARASHTRA Vs. BABARAO S/O. MAHADEORAO KHUNKAR
November 23, 2017
THE STATE OF MAHARASHTRA Vs. SOPAN S/O BANSHI KHALGE,
June 23, 2017
THE STATE OF MAHARASHTRA Vs. SOU. SUMEETA ASHOK BERDE & ORS.
June 16, 2017
THE STATE OF MAHARASHTRA & ANR. Vs. BALASO VITHOBA JADHAV
February 23, 2017
THE STATE OF MAHARASHTRA AND ANOTHER Vs. DHONDIBA DAGADU PAWAGI AND ANOTHER
March 29, 2017
THE STATE OF MAHARASHTRA AND ORS Vs. RANGNATH SOMNATH KADAM
November 10, 2017
THE STATE OF MAHARASHTRA THROUGH Vs. KANCHAN SANJAY GHAYWAT,
November 13, 2017
THE STATE OF MAHARASHTRA, THROUGH ... Vs. SHRI. HIRALAL RAMA JADHAV
December 22, 2017
THE STATE OF MAHARASHTRA, THROUGH POLICE STATION BIDKIN, TQ-PAITHAN Vs. NIRANJAN S/O SHRIPATRAO JADHAV, AGE28 YEARS, OCCU:BUSINESS, R/O CIDCO, AURANGABAD, N3, PLOT NO. 34, OPPOSITE TO HOTEL AMBASSADOR, AND ORS.
June 21, 2017
THE STATE OF MAHARASHTRA, THROUGH THE JOINT DIRECTOR V. , (OLD DEPUTY DIRECTOR) TECHNICAL EDUCATION, REGIONAL OFFICE, NASHIK ROAD, NASHIK & ANR. Vs. YOGINI BALWANT KULKARNI, AGE MAJOR, 444, HUDCO COLONY, SAVEDI ROAD, AHMEDNAGAR
May 8, 2017
THE STATE OF MAHARASHTRA, THROUGH THE SECRETARY, SOCIAL WELFARE, CULTURAL ACTIVITIES AND SPORTS DEPARTMENT, MANTRALAYA, MUMBAI 32 Vs. PARSHURAM S/O. LAXMAN KARANDIKAR, [SINCE DECEASED, THROUGH HIS L.RS. 1A. SMT. KALPANA W/O. PARSHURAM KARANDIKAR, AGE : 53 YEARS, OCC. HOUSEHOLD, R/O. 3002B, "KIRTAN PRASAD", MAHADWAR CHOWK, BARSHI, DIST. SOLAPUR
February 7, 2017
THE STATE OF MAHARSHTRA Vs. PANDU RAMA UDAR (D)THR.L.RS.& ORS.
May 9, 2017
THE STATE OF MAHARSHTRA Vs. BAPU BABAN GHODKE & ANR.
May 9, 2017
THE STATE TRADING CORPORATION Vs. M/S. MASUMI OVERSEAS PRIVATE LIMITED
June 6, 2017
THE SUB DIVISIONAL ENGINEER, PUBLIC WORKS DEPARTMENT, CHANDUR RAILWAY, SUB DIVISION, CHANDUR RAILWAY AND OTHERS Vs. MAROTI AMRUTRAO BRAMHANKAR, AGED ABOUT 35 YEARS, OCC. NIL, R/O. CHINCH FAIL, AMRAVATI, RAMDAS CHUTES HOUSE, AMRAVATI, TQ. AND DISTT. AMRAVATI
April 27, 2017
THE SUPERINTENDENT ENGINEER, MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. DR. BABASAHEB AMBEDKAR BACKWARD CLASS-C CO-OPERATIVE SPINNING MILL LTD.
July 12, 2017
THE UNION OF INDIA Vs. RAM SAGAR TIWARI
January 25, 2017
THE UNION OF INDIA & ORS. Vs. CENTRAL ADMINISTRATIVE TRIBUNAL & ORS.
March 7, 2017
THE UNION OF INDIA AND ORS. Vs. AMAR BAHADUR SINGH
February 16, 2017
THE UNION OF INDIA,GENERAL Vs. RAJENDRASINGH JHABBURSINGH
November 16, 2017
THE UNITED INDIA INSURANCE Vs. BASHIRKHAN GAFARKHAN
June 7, 2017
THE UNITED INDIA INSURANCE COMPANY LIMITED, CALCUTTA Vs. ALPESH HARSHADLAL MASHRUWALLA
August 9, 2017
THE UNITED INDIA INSURANCE COMPANY LTD., DIVISIONAL OFFICE BRANCH, HAVING ITS CODE NO. 230102 AT NAGPUR, THROUGH ITS REGIONAL MANAGER, REGIONAL OFFICE, SHANKAR NAGAR SQUARE, NAGPUR Vs. SMT. VANDANA WIDOW OF SHRIPAT SHENDE
February 15, 2017
THE UNITED INDIA INSURANCE COMPPANY LTD. Vs. VANITA MAROTI DANAV
September 11, 2017
THYROCARE TECHNOLOGIES LIMITED Vs. INCOME TAX OFFICER
September 11, 2017
TIRTH JUGAL YETRE AND ANOTHER Vs. STATE OF MAHARASHTRA AND OTHERS
November 28, 2017
TITANIUM TEN ENTERPRISE PVT. LTD. Vs. UNION OF INDIA
August 16, 2017
TORRENT PHARMACEUTICALS LIMITED Vs. WOCKHARDT LIMITED AND ANR
March 15, 2017
TOTAL SPORTS & ENTERTAINMENT Vs. PREMIER BRANDS PRIVATE LIMITED
June 6, 2017
TRADELINK EXIM (INDIA) PVT LTD Vs. TULIP LAND AND DEVELOPERS PVT LTD
October 31, 2017
TRAMMO DMCC (FORMERLY KNOWN AS TRANSAMMONIA) DMCC Vs. NAGARJUNA FERTILIZERS AND CHEMICALS LTD.
October 9, 2017
TRENT LIMITED Vs. NANASAHEB GOVINDRAO AHER & ORS
August 1, 2017
TRIMURTI FILMS PVT. LTD. Vs. SUPER CASSETTES INDUSTRIES PVT. LTD.
August 22, 2017
TRUSTEE OF SAURASHTRA TRUST Vs. DIRECTOR OF INCOME-TAX
August 4, 2017
TUKARAM KASHIRAM DIKE & ORS. Vs. STATE OF MAHARASHTRA & ANR.
June 30, 2017
TUKARAM RAMDAS PAWAR Vs. STATE OF MAHARASHTRA
November 1, 2017
TUKARAM S/O BAJIRAO DESHMUKH Vs. STATE OF MAHARASHTRA
June 13, 2017
TUKARAM TULSIRAM NAKHATE Vs. PRESIDING OFFICER SCHOOL TRIBUNAL NAGPUR (CHANDRAPUR) & ORS
November 2, 2017
TULARAM S/O ADKUJI BHOGARE Vs. MAHARASHTRA STATE CO-OPERATIVE TRIBAL DEVELOPMENT CORPORATION LTD., NASHIK AND ORS.
July 7, 2017
TULSHIRAM S/O KESHAORAO KOTRANGE Vs. STATE OF MAHARASHTRA
August 1, 2017
TULSI DASS S/O SURAJ PRAKASH Vs. UNION OF INDIA AND OTHERS
April 13, 2017
TULSIDAS GAUDE Vs. STATE OF GOA AND ANR.
July 6, 2017
TULSIRAM KASHINATH GAULKAR Vs. HINGANGHAT SHIKSHAN SANSTHA, GANDHI WARD, HINGANGHAT
September 19, 2017
TUSHAR PANURANG BAVISKAR Vs. STATE OF MAHARASHTRA & ANR.
June 15, 2017
TUSHAR S/O. RAJANSINGH RAJPUT Vs. THE STATE OF MAHARASHTRA & ORS.
April 3, 2017
TUSHAR SUDHAKAR GULHANE Vs. SAU. UJWALA TUSHAR GULHANE
July 1, 2017
U.K.DAS Vs. ARDESHIR BOMANJI A DUBASH AND OTHERS
May 8, 2017
UDHAV BALIRAM ADAWALE Vs. BABRUWAN PAPANARSH GAIKWAD
July 25, 2017
UJJAWAL GORAKSHAN TRUST, HAVING ITS REGISTERED OFFICE AT BAHADURA FATA Vs. STATE OF MAHARASHTRA, THROUGH POLICE STATION OFFICER, POLICE STATION, KORADI, DISTRICT NAGPUR
September 8, 2017
UJWAL EDWARD PARIS Vs. THE STATE OF MAHARASHTRA
June 22, 2017
ULHAS KAUTHANKAR Vs. STATE (THROUGH BICHOLIM POLICE STATION)
June 9, 2017
ULHAS PEDNEKAR Vs. STATE THROUGH PP HIGH COURT OF BOMBAY
August 11, 2017
UMA ASHISH GHATE Vs. ASHISH ANIL GHATE
October 9, 2017
UMESH @ GIRISH ARVIND PUJARI Vs. REGISTERING AUTHORITY, JALGAON CITY MUNICIPAL CORPORATION, JALGAON
August 1, 2017
UMESH DHARAMDAS LANDGE Vs. STATE OF MAHARASHTRA
September 1, 2017
UMESH GAJANAN PATIL Vs. STATE OF MAHARASHTRA
October 10, 2017
UMESH KALYANRAO GALANDE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORP,.
July 6, 2017
UMESH S/O GAJANAN SHARMA Vs. STATE OF MAHARASHTRA
August 23, 2017
UNION OF INDIA Vs. M/S MANMADE SPINNERS INDIA LTD
November 2, 2017
UNION OF INDIA Vs. DEEPAK ARJUN MALWADKAR
July 11, 2017
UNION OF INDIA Vs. ARUN KUMAR DEEDWANIA
April 12, 2017
UNION OF INDIA Vs. B.R.MORE
April 17, 2017
UNION OF INDIA Vs. HARESH VIRUMAL MILANI
April 17, 2017
UNION OF INDIA Vs. MOHOMAD H. MAIMUDKHAN
September 1, 2017
UNION OF INDIA Vs. JAGANATH SHANKARRAO PISKE & ANR.
July 1, 2017
UNION OF INDIA Vs. AANJU HARISINGH THAKUR
June 12, 2017
UNION OF INDIA Vs. STATE OF MAHARASHTRA
April 18, 2017
UNION OF INDIA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND ORS.
December 21, 2017
UNION OF INDIA Vs. AMAR VIJAY JADHAV
November 28, 2017
UNION OF INDIA Vs. M.K.GUPTA SON OF LATE SHRI MURARI LAL GUPTA
September 4, 2017
UNION OF INDIA Vs. REETA RANI BHAGENDRA SINGH & ANR
April 3, 2017
UNION OF INDIA Vs. YOGESH MEHTA AND ANOTHER
November 14, 2017
UNION OF INDIA Vs. GANGA SAGAR SAINATH MAROTI
November 13, 2017
UNION OF INDIA & ORS. Vs. SMT. SHANTABAI G. NAIK
April 11, 2017
UNION OF INDIA AND ANOTHER Vs. LAXMAN SHAMBU KULAM
April 5, 2017
UNION OF INDIA AND ORS Vs. M. R. YADAV
January 20, 2017
UNION OF INDIA AND OTHERS Vs. PRABHU DIWAN LUTE
February 10, 2017
UNION OF INDIA GENERAL MANAGER SOUTH CENTRAL RAILWAY Vs. DHURPATABAI
July 1, 2017
UNION OF INDIA THROUGH GENERAL MANAGER CENTRAL RAILWAY, MUMBAI CST. Vs. MR. SURESH CHADRA SHARMA
January 5, 2017
UNION OF INDIA, REPRESENTED BY DR KALE Vs. MINEIRA NACIONAL LIMITADA
August 7, 2017
UNITED INDIA INSURANCE CO LTD Vs. RAJANI SURESH BHORE
June 29, 2017
UNITED INDIA INSURANCE CO LTD THROUGH ITS REGIONAL MANAGER Vs. PANSHEELA WD/O INDRARAJ BORKAR
August 18, 2017
UNITED INDIA INSURANCE CO LTD. Vs. RAMCHANDRA DHONDU BAWANTHADE & ORS.
September 6, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. MANGALA KISHORE TETE & ORS.
June 8, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. RAGHUNATH DOMAJI SAHARE AND ORS.
June 15, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. RAMABAI W/O. DNYANDEO MORE
December 5, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. KUSUM W/O SITARAM IDOLE
December 19, 2017
UNITED INDIA INSURANCE CO. LTD. THROUGH Vs. CHANDRAKALA W/O VISHNU KOKATE
July 12, 2017
UNITED INDIA INSURANCE COMPANY Vs. DRAUPADA W/O SHANKAR RATHOD
December 12, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. VEENA WD/O KRISHNARAO THAKRE
July 18, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. GODABAI W/O KISANRAO SHINDE
November 13, 2017
URLING PEDDI EDUCATION SOCIETY Vs. THE STATE OF MAHARASTRA & ORS.
February 16, 2017
URMI DEVELOPERS PVT. LTD. THROUGH ITS DIRECTOR MR.VINOD T. GOWANI HAVING ADDRESS AT 501, COMMERCE HOUSE, 140, N.M. ROAD, MUMBAI Vs. M/S. KANORIA BROTHERS, A PARTNERSHIP FIRM CARRYING ON BUSINESS AT GHAT ROAD, NAGPUR
March 30, 2017
USHA D SHAH & ANR Vs. UTILITY PREMISES PVT LTD AND 3 OTHERS
July 24, 2017
USHA PANDURANG TANPURE Vs. STATE OF MAHARASHTRA
March 24, 2017
USHA SHRIRAM SONORE Vs. STATE OF MAHARASHTRA
June 7, 2017
USHABAI MANGAL DESHMUKH Vs. UNION OF INDIA
July 6, 2017
UTI ASSET MANAGEMENT COMPANY PRIVATE LIMITED Vs. ALL INDIA UNIT TRUST EMPLOYEES ASSOCIATION
May 5, 2017
UTKARSH CEMENT SALES PVT. LTD Vs. OMPRAKASH DEODHA PEOPLES COOPERATIVE BANK LTD
January 17, 2017
UTSAV S/O TUSHAR SODHA Vs. STATE OF MAHARASHTRA
August 16, 2017
UTTAM LALU WAGHMARE Vs. THE STATE OF MAHARASHTRA
November 2, 2017
UTTAM VITTHAL BHOSALE Vs. STATE OF MAHARASHTRA
October 11, 2017
UTTAMRAO KISHANRAO JADHAV, AGE: 55 YEARS, OCCU: AGRIL Vs. STATE CO-OPERATIVE ELECTION AUTHORITY
February 28, 2017
V.I.D.C., THROUGH EXECUTIVE ENGINEER, MINOR IRRIGATION WORKS Vs. KAWADU NARAYAN TANDULAKAR AND OTHERS
October 13, 2017
VAIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SHUBHASHLAL BHIKULAL JAISWAL & ORS.
August 1, 2017
VAIDYA BHAURAO S/O EKNATH BORKAR Vs. VAIDYA VIKAS S/O MAHADEVRAO GHUTKE; STATE OF MAHARASHTRA
December 4, 2017
VAISHALI SHAMRAJI HEDAOO Vs. STATE OF MAHARASHTRA, THROUGH SECRETARY, MINISTRY OF TRIBAL WELFARE DEPARTMENT, MANTRALAYA
July 18, 2017
VAISHALI W/O MUKUND WAGHMARE Vs. SHRI MUKUND S/O BABULAL WAGHMARE,(BHAVSAR)
January 24, 2017
VALMIKI FALEIRO Vs. SPECIAL LAND ACQUISTION OFFICER & ANR.
June 23, 2017
VAMAN NARAYAN GHODE Vs. OFFICER IN CHARGE & ANR.
October 3, 2017
VANITABAI Vs. STATE OF MAHARASHTRA
September 18, 2017
VARGHESE IDICULLA Vs. STATE OF MAHARASHTRA THROUGH ITS
November 10, 2017
VARRON AUTO KAST LTD. , NAGPUR Vs. RAVI RAMESH MUTHAL AND ORS.
July 1, 2017
VARSHA D/O MANOHAR DHONGADE Vs. MARATHWADA LEGAL AND GENERAL EDUCATION SOCIETY
December 20, 2017
VARSHA RAMESH CHAVAN AND ORS Vs. UNION OF INDIA AND ORS
June 9, 2017
VASANT KISAN IDHOL, AGED 53 YEARS, OCCUPATION Vs. SMT. MANJURABAI KISANRAO IDHOL AGED ABOUT 73 YEARS, OCCUPATION
February 20, 2017
VASANT RAMCHANDRA KUMBHARE Vs. SCHEDULED TRIBES CERTIFICATE SCRUTINY COMMITTEE
June 27, 2017
VASANT S/O LAXMAN DHOKE Vs. COMMITTEE FOR SCRUTINY AND VERIFICATION OF TRIBE CLAIMSAND ORS.
July 13, 2017
VASHU TULSIDAS KHATRI Vs. M/S. RAKESH FABRICS AND ORS.
February 24, 2017
VASUNDHARA PRABHAKAR NAIK (EXPIRED), WIFE OF LATE PRABHAKAR SHAMBHOO NAIK, THROUGH HER LEGAL REPRESENTATIVE, ANIL PRABHAKAR NAIK Vs. LOURDIN D SILVA
November 15, 2017
VEDANTA LIMITED Vs. ASST COMISSIONER OF INCOME TAX
September 19, 2017
VEDANTA LIMITED HAVING ITS REGISTERED OFFICE AT SESA GHOR Vs. GLOBAL ENERGY PRIVATE LIMITED
December 21, 2017
VEDANTA LTD. Vs. ASST. COMMISSIONER OF INCOME
January 25, 2017
VEENA D/O CHANDRASHEKHAR BARDE Vs. THE SCHEDULED TRIBE CASTE CERTIFICATE
December 15, 2017
VEER GURJAR ALUMINIUM INDUSTRIES PVT LTD Vs. ASSET RECONSTRUCTION COMPANY LTD DADAR AND OTHERS
July 26, 2017
VELINTIA FERNANDES, W/O LATE PHILIP FERNANDES Vs. VERONICA VAZ ALIAS VERONICA PEREIRA, WIDOW OF LATE THOMAS PEREIRA
November 7, 2017
VENACIO CARDOZO, REPRESENTED BY LEGAL HEIRS Vs. VELIA DE SEQUEIRA E SOUZA
May 11, 2017
VENKAT PANDURANG TELENG AND ANOTHER Vs. THE STATE OF MAHARASHTRA AND OTHERS
June 20, 2017
VENKATESH S/O DHARMAYYA PANEM Vs. THE STATE OF MAHARASHTRA
October 30, 2017
VIBHU DRINKS PRIVATE LIMITED Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
November 23, 2017
VICE CHANCELLOR, MAHATMA PHULE KRISHNI VIDYAPEETH Vs. PRAMILA BHASKAR HARISCHANDRE & ORS.
January 30, 2017
VICKY SHARMA Vs. UNION OF INDIA
February 6, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. KU. REKHA
April 10, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. PRAKASH NAMDEO DIVE AND OTHERS
July 27, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION , PUSAD Vs. JAYANT UMAKANT KARIDEO AND ORS.
July 3, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THR ITS EXECUTIVE ENGINEER, SHAHNOOR PROJECT DIVISION, ACHALPUR, TQ ACHALPUR DIST AMRAVATI Vs. LILABAI WD/O RAMKRISHNA YEUL
June 23, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION THROUGH ITS EXECUTIVE ENGINEER, BEMBLA PROJECT, YAVATMAL Vs. KUNAL HANSRAJ PISE
August 1, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THR ITS EXECUTIVE ENGINEER Vs. SOMA CHINKU TAYADE (DEAD) THR LRS SHIVRAM SOMAJI TAYADE AND OTHERS
June 6, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH EXECUTIVE ENGINEER Vs. ASHOK S/O ONKAR NANDVIKAR
June 15, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH EXECUTIVE ENGINEER, MINOR IRRIGATION DIVISION Vs. KONGABAI SADASHIV WANKHADE
July 25, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION, THROUGH ITS EXECUTIVE ENGINEER, MINOR IRRIGATION PROJECT, PUSAD, DISTT YAVATMAL Vs. PURUSHOTTAM VITHALRAO WANKHADE
July 18, 2017
VIDARBHA MAHAJAN SAMITI Vs. STATE OF MAHARASHTRA
January 5, 2017
VIDARBHA PREMIER CO-OPERATIVE HOUSING SOCIETY LIMITED, GANDHI SAGAR, NAGPUR THROUGH CHAIRMAN Vs. JOINT REGIONAL DIRECTOR, SUB-REGIONAL OFFICE, EMPLOYEES STATE INSURANCE CORPORATION
September 21, 2017
VIDEOCON INTERNATIONAL LIMITED Vs. UNION OF INDIA & ORS.
December 13, 2017
VIDHYA VIKAS SHIKSHAN PRASARAK MANDAL Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, EDUCATION DEPARTMENT
August 3, 2017
VIDYUT CORPORATION Vs. MCI SECURITIES PVT. LTD. AND OTHERS
January 16, 2017
VIDYUT METALLICS LIMITED Vs. MAHARASHTRA INDUSTRIAL
November 13, 2017
VIHAR DURVE Vs. STATE OF MAHARASHTRA AND ORS
August 11, 2017
VIJAY @ TYSON S/O. NAMDEORAO DONGRE Vs. THE STATE OF MAHARASHTRA & ORS.
August 23, 2017
VIJAY BHIVAJIRAO PALANDE Vs. STATE OF MAHARASHTRA
June 29, 2017
VIJAY DEEPCHAND CHORDIYA AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
December 5, 2017
VIJAY DHONDIRAM GHADAGE Vs. STATE OF MAHARASHTRA
October 12, 2017
VIJAY JAGANNATH INDOLIKAR Vs. MAHARASHTRA STATE
December 14, 2017
VIJAY KAILAS BHOSALE AND OTHERS Vs. STATE OF MAHARASHTRA AND ANOTHER
September 25, 2017
VIJAY KISAN KATE Vs. STATE OF MAHARASHTRA & ORS
May 25, 2017
VIJAY KUSEKAR ADULT, INDIAN INHABITANT OCCUPATION : FARMER ] R/O. AT POST VILLAGE ANDHALGAON, TALUKA SHIRUR, DISTRICT PUNE Vs. STATE OF MAHARASHTRA THROUGH THE SECRETARY MINISTRY OF COOPERATION, IRRIGATION & TEXTILE, GOVERNMENT OF MAHARASHTRA MANTRALAYA, MUMBAI
March 22, 2017
VIJAY MACHINDRA MARKAD AND ANOTHER Vs. STATE OF MAHARASHTRA AND ANOTHER
March 8, 2017
VIJAY NANA SAWANT Vs. COMMISSIONER OF POLICE FOR GR. MUMBAI
March 30, 2017
VIJAY RAMBHARAN PATI Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 26, 2017
VIJAY S/O GOROBA SHINDE Vs. STATE OF MAHARASHTRA
September 29, 2017
VIJAY S/O MANOHAR POHEKAR Vs. STATE OF MAHARASHTRA
December 15, 2017
VIJAY S/O MARUTI GAIKWAD Vs. SAU. SAVITA VIJAY GAIKWAD
December 13, 2017
VIJAY S/O. LAXMAN JADHAV Vs. SOW. SAVITA W/O. VILAS JADHAV
August 23, 2017
VIJAY S/O. LAXMANRAO VAHADNE Vs. AJINKYA ARUN FIRODIYA
March 20, 2017
VIJAY S/O. RAMDAS SAKKARWAR Vs. ARUN S/O. DAGDU MADUKAR & ANR.
January 31, 2017
VIJAY S/O. SHRIRAM THAKRE Vs. THE STATE OF MAHARASHTRA
February 22, 2017
VIJAY SYNTHETIC PRINTS LTD. Vs. UNION OF INDIA
February 20, 2017
VIJAY TATA RAVIPATI Vs. MEDIASCOPE PUBLICITAS (INDIA) PVT. LTD. & ANR.
October 13, 2017
VIJAY VISHIN MEGHANI Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
September 19, 2017
VIJAYA PRAMODKUMAR PAITHANKAR Vs. STATE OF MAHARASHTRA
July 11, 2017
VIJAYSING GULABSING DEVRE Vs. STATE OF MAHARASHTRA
December 7, 2017
VIJAYSING S/O NATHESING RAJPUT Vs. STATE OF MAHARASHTRA
September 19, 2017
VIKAR ANSAR SHAIKH Vs. STATE OF MAHARASHTRA
November 13, 2017
VIKAS BHIMRAO CHAVAN AND ORS. Vs. STATE OF MAHARASHTRA AND ANR.
January 2, 2017
VIKAS KAMALAKAR WALAWALKAR Vs. THE DEPUTY SALT COMMISSIONER
November 9, 2017
VIKAS NURSERY THROUGH ITS SOLE PROPRIETOR (RAMCHANDRA UTTAM PRABHU DESSAI) Vs. LAND ACQUISITION OFFICER, PWD (CELL), ALTINHO, PANAJI, GOA
September 21, 2017
VIKAS PANDURANG DONGRE Vs. STATE OF MAHARASHTRA, THROUGH ITS SECRETARY, TECH EDUCATION DEPARTMENT, MANTRALAYA, MUMBAI
June 28, 2017
VIKAS PARISHAD Vs. GOA UNIVERSITY & ORS.
April 4, 2017
VIKAS VITHOBA GOGAWALE Vs. THE STATE OF MAHARASHTRA & ORS.
February 2, 2017
VIKASBHIMRAO CHAVAN Vs. STATE OF MAHARASHTRA
January 27, 2017
VIKI BABAN GALTE Vs. COMMISSIONER OF POLICE
January 18, 2017
VIKRAM S/O SOMAJI DHABALE AND ANR. Vs. BISAN S/O RAMAJI KATGAYE
June 30, 2017
VIKRAM SHARMA SHETTY Vs. DESIGNATED OFFICER,ASSISTANT ENGINEER(BUILDING AND FACTORY),MUMBAI
April 25, 2017
VILAS A.DESHPANDE Vs. UNION BANK OF INDIA
July 21, 2017
VILAS GAJANAN BHUJBAL Vs. PUSHPA CHANDRAKANT DABHADE
December 11, 2017
VILAS LAXMAN GAVAI Vs. DNYANDEO UTTAMRAO DHANDAR AND OTHERS
July 1, 2017
VILAS S/O HARI KULMETHE Vs. STATE OF MAHARASHTRA
September 6, 2017
VILAS S/O MAHADEO MAHADOLES Vs. STATE OF MAHARASHTRA
August 29, 2017
VILAS S/O TUKARAM GARATE Vs. SCHEDULED TRIBE CERTIFICATES
November 10, 2017
VILASRAO BAPURAO DESHMUKH Vs. STATE OF MAHARASHTRA
August 22, 2017
VILAYATI RAM MITTAL (P) LTD Vs. RESERVE BANK OF INDIA
September 20, 2017
VIMAL SUDARSHAN BAFNA Vs. STATE OF MAHARASHTRA & ORS.
June 14, 2017
VIMALBAI IRAPPA KAMBLE, 30 YEARS, OCCUPATION , NIL, R/O LATUR, TALUKA AND DISTRICT LATUR Vs. SAHAYAK SANCHALAK, AROGYA SEVA (KUSTH), LATUR, DISTRICT LATUR. (ASSISTANT DIRECTOR, HEALTH SERVICES (LEPROSY), LATUR, DISTRICT LATUR)
February 2, 2017
VIMANJAN HANUMANTA DEVARKONDA Vs. STATE OF MAHARASHTRA
April 10, 2017
VIMLABAI BHAYYALALSING RAJPUT (BHANDARI) Vs. ANIL DADARAO WAGHMARE
August 18, 2017
VINA PATKAR Vs. STATE OF GOA
November 17, 2017
VINAY RAI Vs. STATE OF GOA
July 13, 2017
VINAY S/O VASANTRAO BAGDE Vs. SOU. DURGA W/O VINAY BAGDE
February 9, 2017
VINAYAK M DESSAI Vs. ULHAS N NAIK
September 15, 2017
VINAYKUMAR MANIRAM CHAVAN Vs. STATE OF MAHARASHTRA & ANR.
August 3, 2017
VINCENTINA PAULINA DSOUZA, AGED 46 YEARS, WIDOW, WIFE OF LATE CASIANO ROBERT DSOUZA, R/O. OF NAVELCAR ESTATE, BLOCK F-3, BAIGUINIM, OLD GOA Vs. SUNIL KUMAR P. (DRIVER), S/O. RARICHAKUTTY, R/O. PONGILODI - HOUSE, DISMISSED VIA ATHOLI CULICAT, POST THALKULATHUR, KERALA AND ORS.
July 13, 2017
VINOD @ SAI DAMODAR GHOGLE Vs. THE PRINCIPAL SECRETARY AND ANR.
January 24, 2017
VINOD DADARAO WAGHMARE Vs. THE STATE OF MAHARASHTRA
December 12, 2017
VINOD DADASAHEB DHORE & ANR. Vs. THE SECRETARY MAHARASHTRA PUBLIC SERVICE COMMISSION, MUMBAI & ORS.
December 20, 2017
VINOD GOPALAN PUTHANPURE Vs. JYOTI ANIL SHAH
September 13, 2017
VINOD KUMAR SABOO Vs. SUDARSHAN VISHWANATH MALPANI
April 3, 2017
VINOD PRALHADRAO FARKADE Vs. CEEKAY DAIKIN LTD., AURANGABAD
January 17, 2017
VINOD RAMCHANDRA GHOSALKAR ADULT Vs. MANISHA ASHOK CHAUDHARY ADULT
July 7, 2017
VINOD S/O CHHAGANLAL DAGA Vs. SHRIRAM CHITS PVT. LTD
June 13, 2017
VINOD S/O HANUMANTRAO SURYAWANSHI Vs. STATE OF MAHARASHTRA, THROUGH IN CHARGE OFFICER, POLICE STATION SATARA, AURANGABAD, DIST AURANGABAD
December 11, 2017