Case Index

Title
Date
1989-1990 YEAR LOCAL FUND AUDIT DEPARTMENT Vs. SECRETARY TO GOVERNMENT FINANCE
April 20, 2017
A &S TEXTILES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 22, 2017
A ARDEN Vs. MANAGEMENT OF S J PROPERTY DEVELOPMENT LTD
February 2, 2017
A ASHVATHAMAN Vs. GOVERNMENT OF INDIA REP BY SECRETARY TO GOVERNMENT
October 27, 2017
A ASWIN SOLOMON Vs. R KAVIRAJ
February 10, 2017
A BABIN DYSON @ BARI NESON Vs. COMMISSIONER CORPORATION OF CHENNAI
September 18, 2017
A BASKAR Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LTD
December 14, 2017
A C N SIVASUBRAMANI Vs. K MANIMEKALAI
January 9, 2017
A CHRISTHURAJ Vs. GOVERNMENT OF TAMIL NADU
January 5, 2017
A D PADMASINGH ISAAC TRADING AS AACHI SPICES AND FOODS, CHENNAI Vs. KALLAZHAKAR ENTERPRISES, THENI
February 24, 2017
A DHAKSHINAMOORTHY Vs. COMMISSIONER / SPECIAL COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
February 1, 2017
A DHAVA PALANI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT , HIGHWAYS DEPARTMENT
October 13, 2017
A G SYED MOHIDEEN S/O ABDUL GANI MARICAR Vs. DIRECTOR OF ELEMENTARY EDUCATION
July 6, 2017
A GABRIEL Vs. J ALPHONSA SASIKALA
December 18, 2017
A INDIRANI Vs. BRANCH MANAGER STATE BANK OF INDIA
January 9, 2017
A JAGADESWARI Vs. COMMISSIONER, LAND & ESTATE DEPARTMENT, CORPORATION OF CHENNAI
July 7, 2017
A JAHIR ALI Vs. M A SAMADUSAHIB
July 19, 2017
A JAYAKANTHAN Vs. J R S CRUSHER REPRESENTED BY ITS PARTNER RAMESH
August 4, 2017
A JOSEPH NIRMALA Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
February 21, 2017
A K VALLIMANALAN Vs. DIRECTOR GENERAL, CRPF
August 7, 2017
A KALIMUTHU (DIED) Vs. A P GOVINDHASWAMY NATHAN
December 19, 2017
A KAMALAKANNAN Vs. D JAGADISH
July 28, 2017
A KARUNAMOORTHY Vs. S V VIJAYAKUMAR
April 6, 2017
A KASTON Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
March 1, 2017
A KUBERAN Vs. CHIEF COMMISSIONER OF INCOME TAX
December 7, 2017
A LEELA MOHAN Vs. SUPERINTENDENT ENGINEER (NORTH), GREATER CHENNAI CORPORATION
September 22, 2017
A M PONNUSWAMY Vs. T G K GLOBAL CONSULTANTS
January 19, 2017
A M S SIKAPUTHIN Vs. DISTRICT COLLECTOR
July 11, 2017
A M VELU MUDALIAR Vs. TRANSPORT COMMISSIONER
January 12, 2017
A MANIGUNDAN Vs. M LALITHA
March 23, 2017
A MANOHARAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
February 14, 2017
A MURUGAN Vs. DEPUTY SUPERINTENDENT OF POLICE Q BRANCH CID
December 20, 2017
A N BATCHA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
April 27, 2017
A N LALMAN LAL Vs. STATE OF TAMIL NADU REP BY INSPECTOR OF POLICE
December 7, 2017
A NAGALINGAM Vs. SECRETARY TO GOVERNMENT
December 21, 2017
A NAGARAJAN Vs. SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
July 12, 2017
A P MUTHUSWAMY Vs. G R SILAMBU
November 30, 2017
A P THANGAVELU Vs. G M VENKATESAN
February 7, 2017
A PALANISAMY Vs. LAND COMMISSIONER, EZHILAGAM
July 10, 2017
A PALANISWAMI Vs. COMMISSIONER, HR & CE DEPARTMENT (ADMINISTRATION), NUNGAMBAKKAM, CHENNAI
June 30, 2017
A PANKAJAM Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
September 21, 2017
A PANNER SELVAM Vs. STANDARD CHARTERED BANK, CHENNAI
July 26, 2017
A PONRAJ Vs. SUPERINTENDENT OF POLICE, TIRUNELVELI DISTRICT, TIRUNELVELI
September 1, 2017
A PREMNATH Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
July 10, 2017
A R PROPERTY DEVELOPERS PRIVATE LIMITED Vs. SECRETARY HOUSING AND URBAN DEVELOPMENT (UD-1) DEPARTMENT GOVERNMENT OF TAMIL NADU
December 22, 2017
A R SAFIULLAH Vs. A SOWKATH ALI
January 12, 2017
A RAJASEKAR Vs. GOVERNMENT OF TAMIL NADU
August 24, 2017
A RAJENDRAN Vs. REGIONAL JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
July 17, 2017
A RAJMOHAN Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT
August 9, 2017
A RAMAIAH Vs. DIRECTOR, TAMIL NADU FIRE AND RESCUE DEPARTMENT
January 30, 2017
A RAMAN CHETTIAR Vs. S KRISHNAN
September 12, 2017
A RAVICHANDRAN Vs. R SRIDHAR
March 7, 2017
A REETA MARY Vs. RAJU
July 27, 2017
A RIZANA BANU Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT OF TAMIL NADU
August 8, 2017
A ROSALINE Vs. CHURCH OF SOUTH INDIA
February 7, 2017
A S BILAL @ BILAL KASIM Vs. STATE
June 5, 2017
A S HAMEED Vs. P MAHESWARAN
June 19, 2017
A S JAWAHAR Vs. INSPECTOR OF POLICE RAJAKKAMANGALAM POLICE STATION
June 9, 2017
A S K EARTH MOOVERS Vs. DIVISIONAL RAILWAY MANAGER
July 26, 2017
A S LEATHERS, REP BY ITS PRORPRIETOR SHAIK ADAM Vs. COMMERCIAL TAX OFFICER
November 3, 2017
A SAGADEVAN Vs. TAMILNADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
February 1, 2017
A SANTHANAM Vs. CHAIRMAN, TAMIL NADU DISTRIBUTION GENERATION CORPORATION LIMITED
August 8, 2017
A SEKAR Vs. TIRUCHIRAPPALLI CORPORATION, REPRESENTED BY ITS COMMISSIONER TIRUCHIRAPPALLI
November 30, 2017
A SELVAKUMAR Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING
April 3, 2017
A SELVARAJI Vs. BHARAT HEAVY ELECTRICALS LIMITED, VELLORE DISTRICT
December 4, 2017
A SENNIMALAI GOUNDER Vs. E S SELAMBANAN
August 22, 2017
A SHANMUGANATHAN Vs. K ARUNACHALATHAMMAL
August 23, 2017
A SIVA Vs. REVENUE DIVISIONAL OFFICER
April 19, 2017
A SIVAKUMAR Vs. EXECUTIVE OFFICER, PATHAMADAI TOWN PANCHAYAT
February 23, 2017
A SIVASUBRAMANIAM Vs. T SAMBLINGAM
February 7, 2017
A SUBBIAH Vs. UNION OF INDIA
March 20, 2017
A SUJITHA Vs. INDIAN OIL CORPORATION LTD
April 12, 2017
A SYED MUHAIDEEN SAHIB Vs. M N ABU SALIH SAHIB
August 21, 2017
A THIRUGANANSAMBANDAM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
October 20, 2017
A THIRUMURUGAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION REP BY ITS MANAGING DIRECTOR
August 3, 2017
A THIRUVENGADAM Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
June 13, 2017
A VEDACHALAM Vs. SECRETARY TO GOVERNMENT HOME (POLICE) DEPARTMENT SECRETARIAT, CHENNAI
August 21, 2017
A VELUSAMY Vs. HEMAVATHY RAMANATHAN
August 29, 2017
A VENKATESAN Vs. STATE OF TAMIL NADU
October 23, 2017
A VENUGOPAL Vs. STATE
October 26, 2017
A VIJAYLANT Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
December 6, 2017
A. ABDUL RAHIM Vs. DR. FRANCIS PINTO
March 21, 2017
A. CHRISTIAN Vs. THE SUB INSPECTOR OF POLICE, MOONTRADAIPPU POLICE STATION
February 1, 2017
A. EARNEST BALASINGH Vs. THE REGISTRAR OF COMPANIES
March 6, 2017
A. GURUSAMY MUDALIAR Vs. E. ZEENATH
October 23, 2017
A. JAYANTHI Vs. T.S. ARUMUGHAM
June 1, 2017
A. JEGAN Vs. THE STATE OF TAMIL NADU
April 25, 2017
A. KAVITHA Vs. STATE
February 15, 2017
A. MANJU Vs. UNION OF INDIA
January 11, 2017
A. MARIMUTHU Vs. SECRETARY
July 5, 2017
A. MEGANATHAN Vs. S. RAMALINGAM
February 24, 2017
A. MOHAMAD NOWFAL Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 11, 2017
A. PURUSOTHAMAN Vs. JUNIOR ENGINEER TANGEDCO THIRUPADIRIPULIYUR CUDDALORE
January 5, 2017
A. RAJA BHOOPATHI(DIED) Vs. A. VIVEKANANDAN
April 6, 2017
A. RAJAKUMAR Vs. TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
April 25, 2017
A. RANGANAYAKI & ORS. Vs. THE CHIEF MANAGER
October 25, 2017
A. SAKUNTHALA DEVI Vs. THE REGISTRAR GENERAL
February 27, 2017
A. SAVITHA UJWALA Vs. M.R. VENKATAGIRI
April 25, 2017
A. SELVAM Vs. GOVERNMENT OF TAMIL NADU
September 7, 2017
A. SHAHUL HAMEED Vs. ABDULLAH
June 1, 2017
A. SIVAMURUGESAN Vs. THE STATE
November 13, 2017
A. SOLAIMALAI & ORS. Vs. THE SECRETARY
April 10, 2017
A. SOMASEKHARA RAO Vs. JAVVADI NARENDRA BABU
April 3, 2017
A. SOMASUNDARAM Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
February 20, 2017
A. SUGUMARAN Vs. THE MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION LIMITED, UDHAGAMANDALAM, THE NILGIRIS
January 27, 2017
A. SURESH BABU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
December 11, 2017
A. SURYANARAYAN Vs. G.M. JOSEPH RAJ PRINCIPAL ST. ANTONYS MATRICULATION HIGHER SECONDARY SCHOOL
April 26, 2017
A. THANSEER Vs. STATE
December 5, 2017
A. THIAGARAJAN Vs. COMPETENT AUTHORITY (ULC) & ASSISTANT COMMISSIONER (ULC)
November 10, 2017
A. THILAGAM Vs. THE CHAIRMAN/THE DISTRICT COLLECTOR
March 7, 2017
A. VALLIAMMAI Vs. KARUPPAYA
February 1, 2017
A. VENKATACHALAM Vs. ADDITIONAL CHIEF SECRETARY, COMMISSIONER OF LAND ADMINISTRATION, CHEPAUK, CHENNAI
October 6, 2017
A. VENKATACHALAM CHETTIAR Vs. ASSTT. COMMR. OF COMMERCIAL TAXES
October 31, 2017
A. VIJAYA GANDHI Vs. THE MANAGEMENT, TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION
September 5, 2017
A..GOVINDASAMY (DECEASED) AND OTHERS Vs. VISWANATHAN
January 27, 2017
A.AABULKHAN Vs. M. GANESAN AND ORS.
June 23, 2017
A.ASWINI Vs. T.RAJAVARMAN
November 21, 2017
A.CHITHRA AND ORS. Vs. G.A.SIVAKUMAR AND ORS.
February 2, 2017
A.DURAIRAJ Vs. THE DISTRICT FOREST OFFICER AND ORS.
February 9, 2017
A.E. RATHINA NAICKER Vs. V. THIRUMALAI
March 24, 2017
A.ELANGOVAN Vs. INSPECTOR OF POLICE
November 2, 2017
A.G. SEKARAN Vs. M/S. ESSAARGEE FIBRO INDUSTRIES (SUIT DISMISSED AS AGAINST 1ST DEFENDANT. HENCE, NOTICE MAY BE DISPENSED WITH IN SECOND APPEAL)
February 3, 2017
A.HABIBULLAH Vs. MOHAMMED IBRAHIM, S/O.HUSSAIN RAVUTHAR AND ANR.
February 16, 2017
A.JAGAN Vs. THE DISTRICT COLLECTOR
July 31, 2017
A.JOHN BALASINGH Vs. THE CHIEF ENGINEER/PERSONNEL
January 25, 2017
A.K. SUBRAMANI Vs. COMMISSIONER OF CUSTOMS (PORT
April 18, 2017
A.K.S.RAVICHANDAR Vs. VENKATESWARA HOSPITALS
January 4, 2017
A.KAMALAKANNAN Vs. MANAGEMENT OF AIR INDIA LTD.
July 28, 2017
A.M. ADHIL BADUSHA Vs. SUCHARITHA ANAND
February 24, 2017
A.MAHENDRAN Vs. M.PALANIAMMAL
July 5, 2017
A.N. ANNADURAI Vs. M/S. MANGAI AGENCIES
April 28, 2017
A.N. CHANDRU Vs. K. JAYASANKAR
November 30, 2017
A.N. MUTHUSAMY (DIED) Vs. L. RAMESH (DECEASED) (IN S.A. NO. 1411 OF 1997)
February 23, 2017
A.P. SUBRAMANIAN Vs. THIRU. R. SIVASAMY
May 24, 2017
A.P. SURYAPRAKASAM Vs. GOVERNMENT OF TAMIL NADU
October 6, 2017
A.P. VELUSAMY DIRECTOR Vs. STATE
June 1, 2017
A.PRABHU Vs. THE POST MASTER GENERAL
January 3, 2017
A.PRAKASAM Vs. THE DISTRICT COLLECTOR AND ORS.
February 17, 2017
A.R. CHELLAPPAN Vs. A.R.E. THIRUGNANAM
July 17, 2017
A.R. KASILINGAM Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL-1
June 1, 2017
A.R. SHRIDHARAN Vs. THE DISTRICT COLLECTOR O/O THE DISTRICT COLLECTORATE
January 6, 2017
A.RAMACHINDIR,NOMINEE MTR FOODS PVT. LTD. Vs. STATE
July 18, 2017
A.S. ANWARDEEN Vs. BARAKKATHULLA
January 25, 2017
A.S. BABU SAH DESIGNS Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS
July 25, 2017
A.S. PHOTO BEEDI NEW NO.22/3, RANGASAMY ROAD, R.S. PURAM, COIMBATORE Vs. A.S. & PHOTO BEEDIES NO.13
June 19, 2017
A.S. RAJAPPAN Vs. STATE OF TAMIL NADU
September 18, 2017
A.S. RATHINASABAPATHY Vs. P. MADAN MOHAN
June 15, 2017
A.S.A. SAMPATH Vs. THE COMMISSIONER
June 23, 2017
A.S.A. SAMPATH Vs. THE COMMISSIONER
April 28, 2017
A.SHENBAGAVALLI. Vs. THE TAHSILDAR, TIRUNELVELI TALUK
February 17, 2017
A.SIRAJUDEEN Vs. K.P.SENJI REDDI
January 24, 2017
A.SUBRAMANI(DIED) Vs. P.R.CHELLAMANI
January 23, 2017
A.T.JACOB AND OTHERS Vs. STATE OF TAMIL NADU
January 25, 2017
A.V. RAM BALAJI, PROPRIETOR AKSHITHA PROPERTY DEVELOPERS, ARASU GARDEN, NO.3/6, NATARAJAN SALAI, THIRUMALAI NAGAR, RAMAPURAM, CHENNAI Vs. M/S. HOTEL SILVER STARS PVT. LTD., REP. BY ITS MANAGING DIRECTOR, MR.N.M/SABJAN, NO.9, PURASAWALKAM, HIGH ROAD, CHENNA
January 10, 2017
A.V.SUBRAMANIA REDDIAR Vs. PACHAIYAPPAN NAICKER
September 4, 2017
A.VENKATESAN Vs. THE REGIONAL TRANSPORT OFFICER
February 17, 2017
A/M EKAMBARANATHER THIRUKKOIL Vs. PADMASALIAR COMMUNITY
June 20, 2017
AACHI MASALA FOODS LTD Vs. ASSISTANT COMMISSIONER (CT)
February 1, 2017
AACHI SPICES AND FOODS PVT LIMITED Vs. AACHI RESTAURANT AND FOODS PRIVATE LIMITED
January 6, 2017
AATHI JEGANATHAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SEC
August 11, 2017
AB MAURI INDIA PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPT EZHILAGAM, CHEPAUK CHENNAI
November 27, 2017
ABDUL GHAFOOR Vs. CHAIRMAN TAMIL NADU WAKF BOARD
December 14, 2017
ABDUL KADAR Vs. PACKIYARAJ(DIED)
April 26, 2017
ABDUL KADER MARICAR Vs. SARAUMMAL
May 5, 2017
ABDUL RAHIM Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
ABDUL RAHIM Vs. GOLDEN PIPE COMPANY
June 22, 2017
ABDUL RAHIM SAHABUDEEN Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (I)
July 4, 2017
ABDUL RAZIK Vs. THE REGIONAL PASSPORT OFFICER
March 13, 2017
ABDUL SATHAR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 25, 2017
ABDULLAH Vs. THE STATE GOVERNMENT OF TAMIL NADU
December 5, 2017
ABDULLAH S/O MOHAMMED HUSSIAN Vs. DISTRICT COLLECTOR, TRICHY AND OTHERS
April 13, 2017
ABDUR RAHMAN Vs. SECRETARY TO GOVERNMENT
January 19, 2017
ABHIJIT BHANDARI Vs. PRINCIPAL COMMR. OF INCOME TAX
June 2, 2017
ABHILASAHA SARKAR Vs. J. SANJAY ARYA
January 3, 2017
ABHINITHA FOUNDATION PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. COMMERCIAL TAX OFFICER
August 9, 2017
ABI SHOWATECH (INDIA) LIMITED Vs. ASSISTANT COMMISSIONER (CT)
September 6, 2017
ACCENT PHARMA REP BY ITS MANAGING PARTNER, A MOHAMMED SULAIMAN Vs. INSPECTOR OF POLICE, C B I , ACB
December 21, 2017
ADAIKALAM Vs. PRESIDING OFFICER, LABOUR COURT
July 7, 2017
ADDITIONAL CHIEF SECRETARY/COMMISSIONER, LAND ADMINISTRATION(I/C), CHENNAI Vs. S. MARIAMMAL & ORS.
September 18, 2017
ADDITIONAL DIRECTOR, DIRECTORATE OF REVENUE INTELLIGENCE, CHENNAI Vs. M. RATHAKRISHNAN
April 18, 2017
ADVANTAGE STRATEGIC CONSULTING PVT LTD Vs. UNION OF INDIA
January 5, 2017
ADWAITH LAKSHMI INDUSTRIES LTD. Vs. JT. SECRETARY, M.F. (D.R.), NEW DELHI
April 19, 2017
AFFIYA Vs. STATE
July 14, 2017
AGASTHEESWARAM OOR VAGAI ARULMIGU KULASKARA Vs. ASSISTANT DIVISIONAL ENGINEER(HIGHWAYS), NAGARKOIL
December 21, 2017
AGASTHIYA HOLDINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX-I (1/C), BIBIKULAM, MADURAI
June 29, 2017
AIRCEL LIMITED Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CORPORATE CIRCLE
October 12, 2017
AJAY KUMAR BISHNOI Vs. DEBTS RECOVERY TRIBUNAL-I
January 27, 2017
AJEIT SAKSENA Vs. DEPUTY DIRECTOR DIRECTORATE OF ENFORCEMENT CHENNAI
August 1, 2017
AJIT KUMAR CHORDIA Vs. COMMISSIONER OF INCOME TAX
July 31, 2017
AKBAR ALI Vs. MURUGAN
July 20, 2017
AKBAR ALI Vs. MARIA KANAGARAJ
August 8, 2017
AKBAR KNITTING CO. Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI
June 8, 2017
AKSHAYA CONSTRUCTIONS BY ITS PARTNERS Vs. SATHYA SAI MANDALI TRUST
February 17, 2017
AL-QALAM EDUCATIONAL TRUST Vs. INDIAN BANK
July 20, 2017
ALA RAMANATHAN Vs. RATHINASABHAPATHY
November 2, 2017
ALAGARSAMY Vs. SATHAYI
October 31, 2017
ALAGESAN Vs. CHIEF COMMISSIONER OF INCOME TAX -3 INCOME TAX DEPARTMENT
July 24, 2017
ALBIS CONSTRUCTIONS PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT) (FAC), EGMORE ASSESSMENT CIRCLE
March 21, 2017
ALI AKBAR Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, DEPARTMENT OF FINANCE
November 29, 2017
ALI FIROUZI Vs. REGISTRAR, MGR MEDICAL UNIVERSITY, CHENNAI
October 30, 2017
ALL INDIA CONFEDERATION OF GOODS VEHICLE OWNERS ASSOCIATION Vs. THE SECRETARY (HOME) TRANSPORT DEPARTMENT
September 22, 2017
ALL INDIA MARATHON SPORTS REPRESENTED BY ITS PROPRIETOR Vs. ASSISTANT COMMERCIAL TAX OFFICER - I
July 27, 2017
ALOYSIOUS JULIAN MANO Vs. INSPECTOR OF POLICE
November 20, 2017
ALPHA INDUSTRIES, REP BY ITS PARTNER M ABRAHAM ROY Vs. COMMERCIAL TAX OFFICER, AIR CARGO, VEHICLE CHECK POINT, CHENNAI
March 23, 2017
ALUMINIUM AND GLAZING, REP BY M A ALBIN DHAS, PROPRIETOR Vs. COMMISSIONER (APPEALS-I), O/O COMMISSIONER OF SERVICE TAX (APPEALS-I)
December 5, 2017
AMALA Vs. STATE THROUGH THE INSPECTOR OF POLICE
April 11, 2017
AMALADOSS STEPHEN Vs. SRIMATHI SEETHALAKSHMI AMMAL
April 11, 2017
AMALORPAVA REGINA MARY & ORS. Vs. SRINIVASAN & ORS.
August 22, 2017
AMBI PLY PANELS AND DOORS Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2017
AMBUR CO-OP SUGAR MILLS LTD , REP BY ITS MANAGING DIRECTOR J HEMA SALOMI Vs. ADDITIONAL COMMISSIONER OF CENTRAL EXCISE, CHENNAI
December 6, 2017
AMEC FOSTER WHEELER INDIA PRIVATE LIMITED REPRESENTED BY ITS AUTHORISED SIGNATORY VENKATRAMA KATIPALLA Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 7, 2017
AMEER Vs. S. JAYARAMAN
May 5, 2017
AMEERJAN, MUTHAVALLI, ATTESHKHAN, RAHIM KHAN, DARVESH THAIKKA, PALAYAPETTAI AND TIRUNELVELI Vs. P. NARAYANAN AND OTHERS
August 10, 2017
AMEERKHAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
AMERSWARA SWAMY TEMPLE, GUNTUR DISTRICT Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
September 14, 2017
AMINATH FATHIMA Vs. COMPETENT AUTHORITY, SAFEMA
April 25, 2017
AMMASIAMMAL Vs. M. KARUPPANNAN
September 20, 2017
AMMAVASAI Vs. TULASIKANNU
June 29, 2017
AMRUTHLAL JAIN Vs. VIJAYAKUMAR
August 22, 2017
AMSAVENI AMMAL Vs. JEEVARATHNAMMAL
January 30, 2017
AMUTHA Vs. THE STATE OF TAMIL NADU
June 15, 2017
AMUTHA KALA Vs. GANESAN CHETTIAR (DIED)
July 21, 2017
AMUTHAVALLI Vs. SUB-REGISTRAR, OFFICE OF THE SUB-REGISTRAR, GANDHIPURAM, COIMBATORE
September 7, 2017
AMWAY INDIA ENTERPRISES PVT LTD Vs. STATE OF TAMIL NADU
January 11, 2017
ANANDAN (DECEASED) Vs. KANNAIYAN & ORS.
December 11, 2017
ANANDARAJ Vs. STATE REP BY, INSPECTOR OF POLICE
January 10, 2017
ANANTHA PADMANABHAN Vs. ACHUTHA PADMANABHAN (DECEASED)
August 29, 2017
ANANTHAMMAL (DIED) AND OTHERS Vs. M. RAMAKRISHNAN AND OTHERS
November 16, 2017
ANANTHI Vs. THE INSPECTOR OF POLICE
October 31, 2017
ANANTHI HOSPITAL, REP BY ITS PARTNER, S MUTHUKARUPPAN Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
October 27, 2017
ANBUSELVAN Vs. INSPECTOR OF POLICE NIB-CID CHENNAI
December 21, 2017
ANDICHAMY Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
August 10, 2017
ANDREWS Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
December 15, 2017
ANGAKUTTY Vs. STATE
January 12, 2017
ANGEES @ MARISAMY Vs. SECRETARY TO GOVERNMENT DEPARTMENT OF COOPERATION
November 3, 2017
ANGEL Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
May 23, 2017
ANGEL LABEL DIVISION REP BY ITS KARTHA OF HUF Vs. ASSISTANT COMMISSIONER (CT) (FAC)
August 17, 2017
ANITHA Vs. MOHAN
February 6, 2017
ANITHA Vs. STATE
December 4, 2017
ANITHA AND ORS. Vs. KENNDEY AND ORS.
February 1, 2017
ANKIT ISPAT (P) LTD, REP BY ITS DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2017
ANNA SALAI, GUINDY, CHENNAI-600 032 Vs. DISTRICT-629 162 AND OTHERS
February 24, 2017
ANNADURAI Vs. STATE REP BY INSPECTOR OF POLICE
March 17, 2017
ANNADURAI @ PRAPAGARAN Vs. SECRETARY TO GOVERNMENT PUBLIC WORKS DEPARTMENT
October 23, 2017
ANNULAL DAHARIYA AND ORS Vs. HIGH OF M P & ANR
September 20, 2017
ANTHONIAMMAL @ PANKAJAM Vs. XAVIER FRANCIS FERNANDES (DIED)
June 5, 2017
ANTHONICHAMY Vs. RANI @ EZHILARASI
November 15, 2017
ANTI CORRUPTION MOVEMENT Vs. DIRECTOR OF VIGILANCE AND ANTICORRUPTION (DVAC)
January 31, 2017
ANTONY Vs. CHIEF EDUCATIONAL OFFICER
August 11, 2017
ANTONY METILDA Vs. VAIRAMUTHU
September 8, 2017
ANTONYAMMAL Vs. THE SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
June 29, 2017
ANUSHA Vs. ARJUN
August 31, 2017
ANUSUYAMMA Vs. SRINIVASA REDDY
January 25, 2017
AP STEELS Vs. COMMISSIONER OF CENTRAL EXCISE
June 30, 2017
APARNA Vs. THE SECRETARY TO GOVERNMENT
February 2, 2017
APPEAL SUIT Vs. DINDIGUL TALUK NATIONAL TEXTILE MILLS THOZHILALAR SANGAM
February 20, 2017
APPLE INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER (CT), CHENNAI
March 24, 2017
APPOLLO METERS PVT., LTD., Vs. GOVERNMENT OF INDIA
August 18, 2017
APT LEATHER Vs. COMMERCIAL TAX OFFICER (MAIN)
November 10, 2017
APTAIN BINDU KELUNNI Vs. M/S. BLUE DART AVIATION LTD.
June 2, 2017
AQUA BASE CONTAINER SERVICES Vs. COMMISSIONER (APPEALS
July 3, 2017
AR.A.S. AUTO PRIVATE LIMITED, 9A/1, KAVIMANI STREET, PANKAJAM COLONY Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EPF ORGANIZATION, REGIONAL OFFICE, LADY DOAK COLLEGE ROAD, CHOKKIKULAM, MADURAI
January 4, 2017
ARAPPOR IYAKKAM Vs. STATE OF TAMIL NADU
October 5, 2017
ARASAN FERTILIZERS (P) LTD. Vs. COMMERCIAL TAX OFFICER
July 6, 2017
ARAVIND LABORATORIES, CHENNAI Vs. R BALAMUKUNDAM
March 23, 2017
ARCADIA CONSULTING SERVICES PVT LTD Vs. J SELVAKUMAR
February 24, 2017
ARCHER POWER SYSTEM PRIVATE LIMITED Vs. KOHLI VENTURES LTD.
June 1, 2017
ARIJIT BAGCHI Vs. STATE
December 15, 2017
AROCKIA DOSS Vs. UNION OF INDIA, REP BY ITS JOINT SECRETARY
September 13, 2017
AROCKIA MARY Vs. STATE OF TAMIL NADU
March 1, 2017
AROKIYA FOODS Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES AND REGISTRATION DEPARTMENT
November 13, 2017
AROKIYA MARIE LEMOAN Vs. FRANCLIN MARIE LOUIS
January 2, 2017
AROKIYARAJ Vs. THE STATE
December 14, 2017
ARPUTHA DHAS Vs. THOMAS BLUTE
June 21, 2017
ARTISTIC ART FORUM PVT LTD REP BY ITS DIRECTOR Vs. COMMERCIAL TAX OFFICER
August 9, 2017
ARUKKATHAL Vs. KUMARASAMY
February 22, 2017
ARUKUTTY Vs. PUNITHAVATHY AND OTHERS
June 21, 2017
ARUL KALAVATHI Vs. STATE, THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION
April 24, 2017
ARUL NAYAGAM Vs. PERIYASAMY AND ORS.
February 14, 2017
ARUL STORE REPRESENTED BY ITS PARTNER L VARADHARAJAN Vs. COMMERCIAL TAX OFFICER ARIYALUR ASSESSMENT CIRCLE
June 14, 2017
ARULMIGHU BALAGURUNATHASAMY SAMETHA ANGALA PARAMESWARI AMMAN THIRUKOIL Vs. ASSISTANT COMMISSIONER
June 23, 2017
ARULMIGHU SADAYAPPASAMY TEMPLE, REP. BY ITS HEREDITARY TRUSTEE, SADAYAPPA GOUNDER, THANDAMPALAYAM, KOLLANKOIL VILLAGE, ERODE TALUK Vs. STATE OF TAMIL NADU, REP. BY THE DISTRICT COLLECTOR, ERODE
March 24, 2017
ARULMIGU PAZHANDIAMMAN THIRUKOIL REP BY ITS HEREDITARY TRUSTEE Vs. COLLECTOR,KANCHEEPURAM DISTRICT
August 29, 2017
ARULMIGU VEDARANYESWARASWAMY DEVASTHANAM Vs. A. IBRAHIM SAHIB
February 2, 2017
ARULVEL Vs. STATE REP BY THE DEPUTY SUPERINTENDENT OF POLICE, PERIYANAYAKANPALAYAM SUB
March 20, 2017
ARUMUGA MUDALIAR (DIED) Vs. MAHARAJAN
October 23, 2017
ARUMUGAM Vs. THE SECRETARY TO GOVERNMENT AND ORS.
February 9, 2017
ARUMUGAM Vs. K.S.SAMPATH KUMAR
January 2, 2017
ARUMUGATHAMMAL Vs. THE STATE
June 15, 2017
ARUN AGENCIES Vs. COMMERCIAL TAX OFFICER
October 13, 2017
ARUNA DEIVAYANAI ACHIAPPAN Vs. VENKATESAN
February 7, 2017
ARUNACHALAM Vs. NAGARAJAN
December 19, 2017
ARUNKUMAR @ ARUN Vs. STATE
October 9, 2017
ASAIMANI Vs. INSPECTOR OF POLICE, THANJAVUR EAST POLICE STATION
December 21, 2017
ASAITHAMBI Vs. STATE
March 20, 2017
ASAITHAMBI Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF EDUCATION
February 16, 2017
ASERA SHELTERS AND INVESTMENTS LTD Vs. HARISHANKAR
February 3, 2017
ASHIYAL BEEVI Vs. RASIMAL BATHU
September 12, 2017
ASHOK KUMAR Vs. MRS. LATHA
May 4, 2017
ASHOK KUMAR Vs. STATE, REPRESENTED BY INSPECTOR OF POLICE
November 15, 2017
ASHOK KUMAR JAIN Vs. THE MADRAS KIRANA MERCHANTS ASSOCIATION
February 13, 2017
ASHOK LEYLAND LIMITED REP BY ITS AUTHORISED SIGNATORY Vs. STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LIMITED (SETC) REP BY ITS MANAGING DIRECTOR
August 23, 2017
ASHOK LEYLAND LIMITED REPRESENTED BY ITS DEPUTY GENERAL MANAGER Vs. DEPUTY COMMISSIONER (CT) III
April 10, 2017
ASHOK LEYLAND LTD Vs. L G BALAKRISHNAN AND BROS LIMITED
July 20, 2017
ASHOK MUNILAL JAIN Vs. ASSTT. DIRECTOR, DIR. OF ENFORCEMENT, CHENNAI
March 14, 2017
ASHOKAN @ CHINNATHAMBI Vs. STATE BY INSPECTOR OF POLICE
December 21, 2017
ASIA PACIFIC INTERNATIONAL, TIRUPUR Vs. TAX RECOVERY OFFICER, TIRUPUR RANGE
December 20, 2017
ASRANI TUBES PRIVATE LIMITED Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
April 5, 2017
ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED, REPRESENTED BY ITS CHIEF MANAGER - LEGAL S SARAVANAN Vs. COMMERCIAL TAX OFFICER
July 4, 2017
ASSET RECONSTRUCTION COMPANY INDIA LIMITED Vs. STATE
December 22, 2017
ASSISTANT COMMISSIONER OF CUSTOMS, CHENNAI Vs. ATHISHTARAJAN
April 19, 2017
ASSISTANT DIRECTOR OF HANDLOOMS AND TEXTILES Vs. L N RAMAMOORTHY
September 12, 2017
ASSISTANT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVT OF INDIA, MINISTRY OF FINANCE Vs. N SASIKALA
February 1, 2017
ASSISTANT MANAGER, INDIAN OVERSEAS BANK, CHENNAI Vs. MANAGING DIRECTOR, M/S GLOBAL POWERTECH EQUIPMENT PVT LTD , CHENNAI AND OTHERS
December 8, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER Vs. RENAISSANCE RTW ASIA (P) LIMITED
November 13, 2017
ASST. COMMISSIONER OF INCOME TAX Vs. M/S. LEO FASTENERS
July 10, 2017
ASST. DIRECTOR HANDLOOM & TEXTILE Vs. PADMAVATHY
December 11, 2017
ASSTT. COMMR. (CT), CHENNAI Vs. TVL. SICAL MULTIMODAL & RAIL TRANSPORT LTD.
January 25, 2017
ATC TIRES PRIVATE LIMITED Vs. GOVERNMENT OF TAMIL NADU
June 9, 2017
ATHAPPAN(DECEASED) AND OTHERS Vs. SENGODA GOUNDER AND OTHERS
January 27, 2017
ATHILAKSHMI Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT
February 2, 2017
ATTHIYADI SRI THALAVAI NALLAMADASAMY CHARITABLE TRUST Vs. THE DISTRICT COLLECTOR THOOTHUKUDI
May 19, 2017
ATTIKUNNA TEA FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
July 19, 2017
AUGUSTIN S/O. MADHALAIMUTHU Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
July 5, 2017
AUGUSTINE PILLAI (DIED) Vs. DON BOSCO SOCIETY
August 31, 2017
AUROVILLE FOUNDATION REPRESENTED BY ITS SECRETARY AUROVILLE FOUNDATION BHAWAN Vs. RAMANIYAM REAL ESTATES PRIVATE LTD
February 2, 2017
AVANI Vs. SOMASUNDARAM
June 1, 2017
AYESHA SIDDEEKA Vs. RAJA ROADWAYS
March 24, 2017
AYYAKANNU Vs. SELLAPPA UDAYAR
January 10, 2017
AYYALU Vs. DIRECTOR,LOCAL FUND AND AUDIT DEPARTMENT
August 23, 2017
AYYAR SIGAMANI Vs. A. MUNIYAMMAL
July 31, 2017
AYYAVOO Vs. CHINNASAMY
October 23, 2017
AYYAVU Vs. THE SUPERINTENDANT OF POLICE
October 31, 2017
B ABDUL RAZAK Vs. STATE REPRESENTED BY ITS SECRETARY TO GOVERNMENT OF TAMIL NADU
April 28, 2017
B ARULDOSS Vs. A ALAGU SUNDARI
August 22, 2017
B ASAITHAMBI Vs. PRAVEEN CHORDIA
August 28, 2017
B AYISHA Vs. STATE REP BY, INSPECTOR OF POLICE
August 4, 2017
B BALASUBRAMANIAN Vs. STATE REP BY INSPECTOR OF POLICE
February 8, 2017
B DHARANI Vs. DIRECTOR(GENERAL), TAMIL NADU HIGHWAYS DEPARTMENT, CHEPUK, CHENNAI
October 23, 2017
B GANESH Vs. SUPERINTENDENT OF POLICE, CENTRAL BUREAU OF INVESTIGATION
December 19, 2017
B GANGADHARAN Vs. STATE BANK OF INDIA, SIRUTHOZIL (CHENNAI) BRANCH
July 13, 2017
B JOTHI Vs. S RANGANAYAKI
December 22, 2017
B KARTHEE Vs. GENERAL MANAGER OF SOUTHERN RAILWAY
October 13, 2017
B LATHA Vs. DISTRICT EDUCATIONAL OFFICER
August 29, 2017
B M SENGUTTUVAN FORMER MEMBER OF LEGISLATIVE ASSEMBLY Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
August 24, 2017
B MOHAN Vs. DIRECTOR GENERAL OF POLICE, OFFICE OF DIRECTOR GENERAL OF POLICE, MYLAPORE, CHENNAI
January 9, 2017
B MUMTAJ Vs. STATE OF TAMIL NADU SECRETARY, HOME PROHIBITION AND EXCISE DEPARTMENT
March 14, 2017
B MUTHIAH Vs. STATE REP BY INSPECTOR OF POLICE
July 19, 2017
B R K ADITYAN Vs. STATE REP BY INSPECTOR OF POLICE TIRUCHENDUR POLICE STATION
December 22, 2017
B RAGUNANDHAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
December 20, 2017
B RAJAKUMARI Vs. PRIMALA
August 16, 2017
B RAJENDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 7, 2017
B RATHINAM Vs. SUPERINTENDENT OF POLICE TIRUPUR DISTRICT
June 14, 2017
B RAVIKUMAR Vs. DISTRICT REVENUE OFFICER (STAMPS)
September 11, 2017
B S AYYAPPAN Vs. HINDUSTAN PETROLEUM CORPORATION LTD , REP BY ITS SENIOR REGIONAL MANAGER
August 29, 2017
B SARASWATHI Vs. GOVERNMENT OF TAMILNADU, REP BY SECRETARY TO GOVERNMENT
April 19, 2017
B SORNAM Vs. P R KADIRVEL
October 31, 2017
B SRINIVASAN Vs. CHIEF EDUCATIONAL OFFICER, C E OS OFFICE
November 16, 2017
B SRINIVASAN Vs. DISTRICT COLLECTOR (PD SECTION)
March 14, 2017
B SUKUMAR Vs. SEKAR
January 9, 2017
B SUMATHI Vs. PONDICHERRY UNIVERSITY, REPRESENTED BY ITS EXECUTIVE COUNCIL
October 20, 2017
B VASANTHA Vs. PAWAN GOENKA
February 17, 2017
B VELMURUGAN Vs. STATE REP BY INSPECTOR OF POLICE
September 22, 2017
B. ANANDAN Vs. PRESIDING OFFICER
February 28, 2017
B. BALAGOPAL(DIED) AND OTHERS Vs. THE PERIYAR DISTRICT CONSUMERS CO
November 14, 2017
B. DEEPAK JOTHI Vs. THE COMMISSIONER OF MUNICIPAL ADMINISTRATION
January 19, 2017
B. GAYATHRI Vs. THE LIFE INSURANCE CORPORATION OF INDIA
December 22, 2017
B. JOHN CHARLES Vs. M. DEVASAGAYAM
October 31, 2017
B. KARUNAKARAN Vs. SECRETARY, STATE BOARD OF SCHOOL EXAMINATION TAMIL NADU
March 15, 2017
B. KULAMANI Vs. GOVT. OF TAMIL NADU
July 11, 2017
B. MANJULA & ORS. Vs. V. SUDHARSHANAM NAIDU & ORS.
November 14, 2017
B. MURALI Vs. STATE
September 18, 2017
B. PRABHAKARAN Vs. STATE OF TAMIL NADU
July 11, 2017
B. RADHAKRISHNAN Vs. S. VIJAYALAKSHMI
January 20, 2017
B. RAJNIKANTH Vs. P. RAJAIAH AND ANOTHER
February 23, 2017
B. RAJYALAKSHMI AND OTHERS Vs. THE UNION OF INDIA, OWNING SOUTHERN RAILWAY
December 19, 2017
B. SUGUMAR AND ANOTHER Vs. KARUPPAIYA PILLAI AND OTHERS
September 14, 2017
B. SURENDRAN Vs. THE CHAIRMAN, TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD AND OTHERS
November 30, 2017
B. SURESH Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 12, 2017
B. THIRULOCHANA KUMARI Vs. THE COMMISSIONER
October 23, 2017
B. THIRUMOORTHY Vs. SECRETARY TO GOVERNMENT, HIGHWAYS DEPARTMENT
March 22, 2017
B. VENKATESALU Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
August 8, 2017
B. VIJAYAKUMAR Vs. S. SARASWATHY
July 27, 2017
B.JANAKIRAM Vs. THE STATE OF TAMILNADU
January 4, 2017
B.M.KOTTESWARAN AND ANOTHER Vs. R.DEVASENA AND OTHERS
November 8, 2017
B.R. SRINIVASA RAO Vs. DR. B.R. SHANKAR
March 15, 2017
B.RAJYALAKSHMI Vs. THE WORKMEN AIR 1961 SC 647( PARA 7)
December 19, 2017
B.S. CHANDRASEKAR Vs. M/S. SUNDARAM FINANCE LIMITED AND OTHERS
February 16, 2017
B.S. RAMAN PILLAI Vs. THE CHIEF OF AIR STAFF
March 3, 2017
B.S.LEATHER & COMPANY Vs. THE PRESIDING OFFICER LABOUR COURT, VELLORE
January 3, 2017
B.SREEDALADEVI Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
November 16, 2017
B.SUBHA Vs. THE SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
January 5, 2017
B.V. SUBRAMANIAN PROPRIETOR OF "BAGGYA REKA EXPORTS" Vs. VASANTHA
December 6, 2017
BABU Vs. THE DISTRICT COLLECTOR AND ORS.
February 3, 2017
BABU @ MYDEEN BATCHA Vs. A. NASEEMA
June 9, 2017
BABU AUTOMOBILE, REP BY ITS AUTHORIZED SIGNATORY Vs. DEPUTY COMMERCIAL TAX OFFICER
September 12, 2017
BABULAL TATER Vs. HARAKH CHAND J. GOLECHA
September 8, 2017
BABY Vs. P DHANAPAL
August 7, 2017
BAGYALAKSHMI Vs. KANAGARAJ
January 3, 2017
BAJAJ AUTO LTD Vs. T V S MOTOR COMPANY LTD
December 15, 2017
BAJAJ ELECTRICALS LIMITED Vs. THE ASSISTANT COMMISSIONER (CT)
October 4, 2017
BALAARASU Vs. STATE BY INSPECTOR OF POLICE
July 21, 2017
BALACHANDRAN Vs. SPECIAL THASILDAR (LAND ACQUISITION), KODUMUDIYAR NAMBIYAR RESERVOIR PROJECT, VALLIOOR
February 28, 2017
BALAGURUSAMY Vs. RAMANATHAN
December 18, 2017
BALAJI Vs. STATE OF TAMILNADU
February 14, 2017
BALAJI DEKORS REP BY ITS MANAGER Vs. COMMISSIONER OF CUSTOMS
August 8, 2017
BALAKRISHNAN Vs. SELVI
August 23, 2017
BALAKRISHNAN Vs. B. VENI
June 2, 2017
BALAKRISHNAN Vs. THE DISTRICT COLLECTOR PERAMBALUR DISTRICT
January 5, 2017
BALAMUGUNTHAN Vs. SUGANTHI
January 2, 2017
BALAMURUGAN Vs. THE STATE
December 7, 2017
BALASUBRAMANIAM Vs. VALAMARTHI
November 22, 2017
BALASUBRAMANIAN Vs. MUTHUKRISHNAN
July 21, 2017
BALKIS Vs. ASSISTANT COMMISSIONER OF POLICE
June 27, 2017
BALSEN EXPORTS INDIA Vs. CHAIRMAN & MANAGING DIRECTOR TAMIL NADU SMALL SCALE INDUSTRIAL
February 14, 2017
BANK OF BARODA Vs. R. SUBRAMANIAN
February 1, 2017
BANK OF BARODA Vs. M/S. MARS OVERSEAS TEXTILES
September 11, 2017
BARAKKATH NISHA Vs. STATE
April 6, 2017
BASAPPA AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 2, 2017
BASF INDIA LIMITED, REP BY ITS EXECUTIVE ADMINISTRATION, M NAINA MOHAMED Vs. ASSISTANT COMMISSIONER (CT)
August 24, 2017
BASKARAN Vs. RAMAKRISHNAN
July 17, 2017
BAUER - L & T GEO JV REP BY ITS AUTHORISED SIGNATORY Vs. COMMERCIAL TAX OFFICER
August 3, 2017
BEEMA RAO Vs. INSPECTOR OF POLICE
September 4, 2017
BEFORE THE MADURAI BENCH OF MADRAS Vs. STATE
December 13, 2017
BEGUM PASHA BEE Vs. PRINCIPAL CHIEF COMMISSIONER
July 21, 2017
BELAIR CORPORATION PVT. LTD. Vs. STATE
October 23, 2017
BENTINCK HIGHER SECONDARY SCHOOL FOR GIRLS Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
December 18, 2017
BHARAT KUMAR Vs. THE SUB INSPECTOR OF POLICE
July 26, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. S GANESH
March 2, 2017
BHARATH MARINE COMPANY REP BY ITS PARTNER Vs. COMMISSIONER OF CUSTOMS
August 24, 2017
BHARATH PETROLEUM CORPORATION LTD Vs. UDHAYASHANKAR
December 11, 2017
BHAVANI Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 22, 2017
BHAVANI Vs. MUSTAFA
July 19, 2017
BHAVANI CERAMICS AND HARDWARES Vs. COMMERCIAL TAX OFFICER
February 9, 2017
BHUVANESHWARI Vs. SIVAKUMAR
June 16, 2017
BHUVANESWARI FINANCE Vs. STATE REP BY SUB INSPECTOR OF POLICE
July 31, 2017
BIDASS APPAREL INDUSTRIES TIRUPPUR PVT LTD Vs. INSPECTOR OF POLICE, CBI/SCB, CHENNAI
August 16, 2017
BINDHU Vs. S S VIJILAL
November 16, 2017
BINDHU KUMARI Vs. RAMAYYAN NADAR
July 27, 2017
BINU PRIYADHARSINI D/O RAJENDRAN Vs. MOORTHY S/O RANI
February 2, 2017
BIOJENIK ENGINEERING (P) LTD , REPRESENTED BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER CHROMPET ASSESSMENT CIRCLE, CHENNAI
December 20, 2017
BLUE DOT LEATHER Vs. INDIA CEMENT CAPITAL AND FINANCE LTD
August 3, 2017
BODI ANJANNIYULU Vs. BODI BHARANI BHARATHY
June 16, 2017
BOLLINENI DEVLOPERS LTD. Vs. K.SAILENDRA KUMAR
January 23, 2017
BRANCH MANAGER Vs. RAJAMMAL
November 14, 2017
BRANCH MANAGER M/S. THE IFFCO-TOKYO GENERAL INSURANCE COMPANY LTD. Vs. JEYARANAI
July 26, 2017
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. THIRUPATHY
November 29, 2017
BRANCH MANAGER RELIANCE CAPITAL INDIA LTD Vs. K SAMAD
March 28, 2017
BRANCH MANAGER ROYAL SUNDARAM ALAINCE INSURANCE CO. LTD. Vs. R. GOWTHAMI
February 23, 2017
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. R JOTHI
November 30, 2017
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. ARUMAI KANI
August 18, 2017
BRANCH MANAGER, NAIONAL INSURANCE CO. LTD. Vs. P. JOHN BRONNE BERG.
October 20, 2017
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. MARSHAL
September 15, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. MUTHU PANDIAN
July 25, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. PANDARAM
November 20, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. CHITHAMBARA VADIVOO
December 4, 2017
BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD., THIRUVANNAMALAI Vs. INDIRANI
February 13, 2017
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. TMT. SHANTHI
July 21, 2017
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. TAMILNADU STATE TRANSPORT CORPORATION (MADURAI LIM
September 4, 2017
BRANCH MANAGER, RELIANCE GENERAL INSURANCE COMPANY LTD Vs. SUBHA
April 7, 2017
BRANCH MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. PRAGATHEESWARAN
March 13, 2017
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. N. ANTONY SAMI
June 5, 2017
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. JOSEPH @ A. JOSEPH DSOUZA
April 7, 2017
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD., ARIYALUR Vs. PANJAVARNAM
March 16, 2017
BRITE GARMENTS Vs. ASSISTANT COMMR. OF CUS. (RRU), CHENNAI
January 24, 2017
BRITE GARMENTS Vs. DY COMMISSIONER OF CUSTOMS (EPCG), OFFICE OF COMMISSIONER OF CUSTOMS, CUSTOMS HOUSE CHENNAI
July 18, 2017
C ANAND JAIN Vs. INSPECTOR OF POLICE, TEYNAMPET
December 21, 2017
C ARJUNAN Vs. SHAMROCK (REGD) A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNER BHASKAR T MENDON
January 23, 2017
C B BHASKARAN Vs. C D RAJALAKSHMI
July 25, 2017
C BALAKRISHNAN Vs. DISTRICT FOREST OFFICER, TIRUNELVELI DIVISION, N G O A COLONY
August 1, 2017
C BANGARU RAJAN Vs. SPECIAL COMMISSIONER AND SECRETARY LAND & REVENUE DEPARTMENT
February 10, 2017
C BASKARAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
January 6, 2017
C CHANDRA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
December 18, 2017
C CHANDRASEKAR Vs. UNION OF INDIA
September 5, 2017
C CHINNATHAMBI Vs. MANAGING DIRECTOR, TAMILNADU STATE EXPRESS TRANSPORT CORPORATION LIMITED
February 8, 2017
C CHOKALINGAM Vs. JUNIOR ENGINEER(O & M/ TOWN) TAMIL NADU ELECTRICITY BOARD
March 3, 2017
C ELUMALAI Vs. A G L IRUDHAYARAJ
June 30, 2017
C HARICHANDRAN Vs. STATE OF TAMILNADU REP BYI TS PRINCIPAL SECRETARY TO GOVERNMENT
January 4, 2017
C IYYAMPERUMAL Vs. REGISTRAR, MANONMANIAM
February 23, 2017
C JEYAKUMAR Vs. LATHA @ LATHA DEVI
July 20, 2017
C KARTHIKEYAN Vs. SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
August 9, 2017
C KAYAMBU Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
October 30, 2017
C KRISHNAMOORTHY Vs. DISTRICT REVENUE OFFICER, COLLECTORATE, TRICHIRAPPALLI
November 23, 2017
C LAKSHMI Vs. UNION OF INDIA
December 15, 2017
C LAWRENCE Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
February 8, 2017
C M DEVIKA Vs. JOINT REGISTRAR OF CO-OP SOCIETIES, CHENNAI REGION
June 30, 2017
C MANICKAM Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD
February 2, 2017
C MEENAKSHI Vs. MOONDRU MANTHAI 84 ORS
April 10, 2017
C NAMACHIVAYA CHETTIAR FAMILY TRUST Vs. TAMIL SELVAN
February 17, 2017
C PAPPURAJ Vs. COMMISSIONER OF GEOLOGY AND MINING, CHENNAI
July 17, 2017
C PERIASAMY Vs. STATE OF TAMIL NADU, REP BY SECRETARY, DEPT OF COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS, FORT ST GEORGE, CHENNAI
September 18, 2017
C R NARASIMHAN Vs. STATE BANK OF INDIA REP BY ITS BRANCH MANAGER
October 30, 2017
C R PALANIDOSS @ PALANI BALASUBRAMANIAM Vs. MUTHUKUMARASWAMY DEVASTHANAM REP BY ITS TRUSTEES
June 7, 2017
C R VASANTHA KUMARI Vs. EXECUTIVE OFFICER
June 22, 2017
C RAJA Vs. V RANGASAMY
June 19, 2017
C SHANMUGAM Vs. STATE BY INSPECTOR OF POLICE
October 26, 2017
C SHANMUGASUNDARAM Vs. AUTHORISED OFFICER, AXIS BANK
August 10, 2017
C SUNDARA MOORTHY Vs. GOVERNMENT OF TAMILNADU REP BY ITS ADDITIONAL CHIEF SECRETARY COMMERCIAL TAXES & REGISTRATION (A2) DEPARTMENT
August 23, 2017
C T KASIRAJAN Vs. JOINT DIRECTOR KALLAR RECLAMATION
February 2, 2017
C THIRAVIYARAJ Vs. ARULAYEE AMMAL
December 18, 2017
C VAIDYANATHAN ACHARI Vs. REGIONAL DIVISIONAL OFFICER, SUB-COLLECTOR OFFICE, CUDDALORE
April 7, 2017
C VENKATACHALAM Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
October 6, 2017
C. ANDIAPPAN Vs. M. ARDHANARI (DECEASED)
August 9, 2017
C. ARUL MANIKANDAN Vs. T. ARCHANA
August 3, 2017
C. ARUMUGAM & ORS. Vs. THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, CHENNAI
November 7, 2017
C. BOOPATHI Vs. M/S. ANGALAEESWARI CREDIT AND CHITS
March 7, 2017
C. CHELLAKOMA Vs. ARUNACHALAM
September 22, 2017
C. DAMODARAN Vs. SPECIAL TAHSILDAR (LA)
February 3, 2017
C. GOVINDARAJ Vs. B.R. ASOKAN
March 28, 2017
C. JAICHANDER Vs. E. RAJALAKSHMI
February 14, 2017
C. JAYARAMAN Vs. ARUMBAKKAM BALA VINAYAGAR NAGAR WELFARE ASSOCIATION
June 13, 2017
C. KATHIRVEL Vs. M/S. K.S.V. COTTON MILLS (P) LTD., REP. BY ITS MANAGING DIRECTOR S. KATHIRVEL GUJILIYAMPARAI, VEDACHANDHUR, DINDIKKAL DISTRICT
March 22, 2017
C. MURALI KANNAN AND OTHERS Vs. N. SATHISH
November 30, 2017
C. MUTHU & ORS. Vs. K. THAMIZH SELVI AND OTHERS
November 22, 2017
C. PACKIYAM Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
March 24, 2017
C. RAJAMANI AND ORS. Vs. CANARA BANK
August 17, 2017
C. RAVI SUBRAMANYAM Vs. THE STATE OF TAMIL NADU
November 8, 2017
C. SELVARATHINAM Vs. UNION OF INDIA REP. BY ITS SECRETARY TO GOVERNMENT MINISTRY
July 28, 2017
C. SENTHILKUMAR Vs. N. SENTHILKUMAR PROP. OF SRI SENTHILKUMAR TEXTILES 228/A, VANNANKADUTHOTTAM SUBBARAYANPUDUR (POST) SOMANUR, COIMBATORE
March 17, 2017
C. SHANMUGAM Vs. THE INSPECTOR OF POLICE
October 20, 2017
C. SUVISESHAMUTHU Vs. THE DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
September 21, 2017
C. VEERAPANDIAN Vs. DIRECTOR GENERAL OF POLICE
June 14, 2017
C.ANAND RAJ Vs. STATE OF TAMIL NADU
January 25, 2017
C.ANANTHA RAJ Vs. STATE OF TAMIL NADU
January 18, 2017
C.C.C. EX., COIMBATORE Vs. KANNAPIRAN STEEL RE-ROLLING MILLS
July 31, 2017
C.C.E., CHENNAI Vs. MOUNT METTUR PHARMACEUTICALS LIMITED
August 30, 2017
C.CHITRALEKHA Vs. RANGANAYAKI
April 5, 2017
C.GODWIN YESUDOSS Vs. THE DISTRICT COLLECTOR AND ORS.
February 9, 2017
C.GUNASEKARAN Vs. STATE
January 11, 2017
C.I.T, CHENNAI Vs. M/S. SANMINA SCI INDIA PVT. LTD.
August 8, 2017
C.KAMARAJ Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
January 6, 2017
C.KARTHICK Vs. THE DISTRICT COLLECTOR
October 31, 2017
C.KATHIRESAN Vs. THE COMMISSIONER FOR MILK PRODUCTION AND DAIRY DEVELOPMENT
January 10, 2017
C.MANI Vs. P.R.SADHASIVAM
February 2, 2017
C.P. AQUACULTURE (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2017
C.PINNIAMMAL Vs. JAKKAMMAL
February 28, 2017
C.PRABHAKARAN Vs. STATE
September 20, 2017
C.T. ABRAHAM Vs. PRESIDING OFFICER
July 3, 2017
C.VASUDEVAN Vs. LAKSHMI
June 21, 2017
C2H NETWORK P LTD Vs. ASSISTANT COMMISSIONER (CT)
August 17, 2017
CALCUTTA IRON & STEEL COMPANY Vs. CESTAT, CHENNAI
March 10, 2017
CANARA BANK Vs. G.K. SUBRAMANIAM
July 12, 2017
CANARA BANK Vs. K B SASSIDHARAN
August 30, 2017
CAPT S DINAKARA Vs. UNION OF INDIA REP BY ITS SECRETARY
March 2, 2017
CASSEL RESEARCH LABORATORIES PVT. LTD. Vs. CESTAT
April 10, 2017
CATERPILLAR INDIA PVT LTD Vs. UNION OF INDIA
November 27, 2017
CECEILKUMAR SUNDER (DIED) Vs. LUSY RANI
January 23, 2017
CELINA CHRISTOLIGHT HEPHZIABAH Vs. D RAMESH BABU
October 26, 2017
CELLAKANNU NADAR (DIED) & ORS. Vs. SADASIVAM PILLAI (DIED) & ORS.
November 13, 2017
CENTRAL BOARD OF SECONDARY EDUCATION Vs. ABISHEK SUDHAN
April 25, 2017
CH. MAHESH KUMAR REDDY AND OTHERS Vs. SATHYANARAYANA CHARITABLE TRUSTREP
October 24, 2017
CHAIRMAN Vs. R. CHANDRASEKARAN
August 22, 2017
CHAIRMAN AND MANAGING DIRECTOR, BSNL CORPORATE OFFICE Vs. SHOBA
February 13, 2017
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MANAGING DIRECTOR SICAL LOGISTICS LTD
January 25, 2017
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. M KARUPPANNAN
November 9, 2017
CHAIRMAN THIRUVOTTIYUR MUNICIPALITY Vs. R REVATHY
November 28, 2017
CHAIRMAN, BAR COUNCIL OF INDIA, NEW DELHI Vs. S.M. ANANTHA MURUGAN, ADVOCATE, MADURAI
August 9, 2017
CHAIRMAN, PASTORATE COMMITTEE Vs. M GNANARAJ
October 24, 2017
CHAIRMAN, SREE MOOKAMBIKA INSTITUTE OF MEDICAL SCIENCES, Vs. STATE OF TAMIL NADU REP, BY ITS SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE
September 1, 2017
CHAIRMAN, TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD Vs. P ANANTHA RAJA
July 24, 2017
CHAIRMAN, V O CHIDAMBARANAR PORT TRUST Vs. CAPT PAUL NADAR BENNET SINGH
April 10, 2017
CHAIRMAN-CUM-APPELLATE AUTHORITY Vs. M. HARIHARAN
July 6, 2017
CHAKRAPANI VYAPAR PVT LTD Vs. COMMISSIONER OF CUSTOMS
August 21, 2017
CHAKRAVARTHY & ORS. Vs. JAYARAMAN & ANR.
December 7, 2017
CHANDA DEVI DUGAR Vs. NATIONAL HOUSING BANK
July 12, 2017
CHANDAN AND CHANDAN INDUSTRIES, OFFICE AT 17, NARAYANAMUDALI STREET, CHENNAI Vs. THE REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION, 143, STERLING ROAD, CHENNAI
February 23, 2017
CHANDRA Vs. VINAYAGAM
January 2, 2017
CHANDRA Vs. STATE
December 5, 2017
CHANDRAKUMAR Vs. STATE
October 31, 2017
CHANDRAN Vs. RAMU PILLAI
March 1, 2017
CHANDRASEKARAN Vs. THAGATTUR ANNA CHATRAM VINAYAGAR MUTT, THANNEERPANDAL DHARMAM REP. BY ITS MANAGING TRUSTEE RAMKUMAR
February 17, 2017
CHANDRASEKARAN Vs. K MAHALINGAM
July 21, 2017
CHANDRASEKARAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION, CHENNIMALAI ROAD, ERODE TOWN, ERODE DISTRICT
November 1, 2017
CHAPPANI @ MURUGESAN Vs. THE STATE REP.BY THE INSPECTOR OF POLICE
July 24, 2017
CHARMINAR EXPORT Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
January 4, 2017
CHELLADURAI Vs. SUB REGISTRAR
February 6, 2017
CHELLADURAI Vs. KANNAPPAN (DIED)
July 4, 2017
CHELLAM Vs. RAJAMANICKAM
December 22, 2017
CHELLAMANI & CO Vs. ASSISTANT COMMISSIONER (CT)
December 14, 2017
CHELLAMMAL Vs. RAJAGOPAL GOUNDER
December 21, 2017
CHELLAN @ VELAYUDHAM Vs. SASIDHARAN
August 2, 2017
CHELLAPPAN Vs. POONGAVANAM PILLAI
January 31, 2017
CHELLIAH Vs. CHINNATHANGAM
February 7, 2017
CHEMI ALLIED PRODUCTS Vs. COMMERCIAL TAX OFFICER
October 6, 2017
CHEMPLAST SANMAR LTD (LSI), KARAIKAL Vs. APPELLATE ASSISTANT COMMISSIONER (CT), UNION TERRITORY OF PUDUCHERRY, PUDUCHERRY
August 16, 2017
CHENGALRAYAN COOPERATIVE SUGAR MILLS LTD. Vs. CESTAT, CHENNAI
June 28, 2017
CHENNAI CENTRAL COOPERATIVE BANK LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 26, 2017
CHENNAI CITY AUTO OOTUNARGAL SANGAM, REPRESENTED BY ITS SECRETARY J.MANOHAR (W.P.NO.1598 OF 2017) Vs. THE SECRETARY, MINISTRY OF ROAD TRANSPORT AND HIGHWAYS, UNION GOVERNMENT OF INDIA, NEW DELHI
April 3, 2017
CHENNAI COLOUR COATINGS, INDUSTRIAL ESTATE, GUINDY Vs. TAMIL NADU ELECTRICITY BOARD
October 27, 2017
CHENNAI METROPLITAN WATER SUPPLY AND SEWERAGE BOARD Vs. SUBHASH PROJECTS AND MARKETING LTD.
June 14, 2017
CHENNAI MICRO PRINT (P) LTD , REPRESENTED BY ITS PROPRIETOR V RAMESH Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY, TIRUVALLUR
October 24, 2017
CHENNAI PETROLEUM EMPLOYEES UNION [REGN. NO. 3046/CNI] REP BY ITS GENERAL SECRETARY NEW NO. 9, OLD NO. 6 KACHALEESWARAR AGRAHARAM CHENNAI Vs. THE MANAGEMENT OF CHENNAI PETROLEUM CORPORATION LIMITED REP BY ITS MANAGING DIRECTOR MANALI, CHENNAI
November 22, 2017
CHENNAI PORT TRUST Vs. GLOBAL PORT SOLUTION PVT LTD
August 22, 2017
CHENNAI UNITED METAL INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUMMIDIPOONDI ASSESSMENT CIRCLE
August 17, 2017
CHENNIAPPAN Vs. R. SUBRAMANI
February 24, 2017
CHERRAAN PROPERTIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 14, 2017
CHERUVATHUR CHAKKUTTY THAMPI Vs. UNION OF INDIA
January 24, 2017
CHIEF COMMISSIONER OF INCOME TAX Vs. M/S. RAJANIKANT AND SONS
June 6, 2017
CHIEF EDUCATIONAL OFFICER Vs. S JOSEPHIN VIJAYA
December 14, 2017
CHIEF ENGINEER TUTICORIN THERMAL POWER STATION Vs. V NARAYANAN @ NARAYANAPERUMAL
November 21, 2017
CHIEF ENGINEER, HIGHWAYS & RURAL WORKS DEPARTMENT Vs. K THIRUNAVUKKARASAN
February 23, 2017
CHIEF EXECUTIVE, RAILWAY EMPLOYEES CO-OPERATIVE Vs. COMMISSIONER OF LABOUR CUM REGISTRAR OF TRADE UNIO
August 17, 2017
CHIEF REGIONAL MANAGER Vs. SURESH AGENCIES
December 11, 2017
CHINA @ CHINNASAMY Vs. STATE
March 6, 2017
CHINNADURAI Vs. KARUPPANNAN
January 23, 2017
CHINNAKANNU Vs. SHANTHI
February 24, 2017
CHINNAMUIAMMA Vs. PATTAMMAL (DECEASED)
August 9, 2017
CHINNAPPA Vs. PEDDANNA @ VENKATASAMY
March 2, 2017
CHINNAPPAN Vs. RAMASWAMY
August 16, 2017
CHINNASAMY Vs. DHANABAGYAM @ SEETHALAKSHMI
January 5, 2017
CHINNASAMY Vs. STATE REP BY INSPECTOR OF POLICE
August 2, 2017
CHINNATHAMBI Vs. THE STATE REP.BY
September 15, 2017
CHINNATHAMBI @ SUBRAMANI [A1] Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 23, 2017
CHINNATHAMBI@DHANASU Vs. KALIYAMURTHY
June 27, 2017
CHINNUSAMY Vs. SUNDARAM
February 15, 2017
CHINTHAMANI Vs. KARUPPIAH
November 16, 2017
CHIRANJEEVI RATHNAM Vs. RAMESH
July 19, 2017
CHITHRA Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE & ORS.
February 9, 2017
CHITRA CONTRACTOR REPRESENTED BY T CHITRA Vs. DEPUTY COMMISSIONER CENTRAL EXCISE COIMBATORE III
February 1, 2017
CHIU CHONG SUI (DECEASED) Vs. R CHANDRASEKAR
October 4, 2017
CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LTD Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
December 12, 2017
CHOLAMANDALAM M.S. GENERAL INSURANCE COMPANY LTD Vs. INSPECTOR OF POLICE
September 12, 2017
CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. KALIAMMAL
December 21, 2017
CHOLAMMANDALAM MS GENERAL INSURANCE CO. LTD. Vs. INSPECTOR OF POLICE
January 5, 2017
CHOLAN TRANSPORT ENGINEERING Vs. KUMBAKONAM MUNICIPALITY
January 12, 2017
CHRIST KING MIDDLE SCHOOL Vs. THE UNION OF INDIA
December 15, 2017
CHRISTOPHER SAM MILLER Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, NAGARCOIL
November 21, 2017
CHRISTU AROCKIASAMY @ RAJAKALAI Vs. STATE
December 11, 2017
CHURCHS AUXILIARY FOR SOCIAL ACTION (CASA) Vs. CESTAT, CHENNAI
April 24, 2017
CIGARETTE DEALERS ASSOCIATION Vs. UNION OF INDIA, MINISTRY OF FINANCE, REP BY SECRETARY
September 12, 2017
CITY TECH BY ITS SOLE PROPRIETOR DAVID V ANTONY Vs. OWNERS AND PARTIES INTERESTED IN VESSEL MV ASHA PRESTIGE
February 10, 2017
CMA CGM AGENCIES (INDIA) PVT. LTD. Vs. COMMR. OF CUSTOMS (IMPORT)
July 4, 2017
COASTAL OIL AND GAS INFRASTRUCTURE PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER
February 7, 2017
COIMBATORE CONSUMER CAUSE Vs. STATE OF TAMIL NADU
October 30, 2017
COIMBATORE CORP. CONTRACTORS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
October 5, 2017
COIMBATORE COSMOPOLITAN CLUB REP BY ITS PRESIDENT Vs. A V KARTHIKEYAN
June 30, 2017
COIMBATORE ROAD CONTRACTORS Vs. DR. C. CHANDRAMOULI, I.A.S.
December 8, 2017
COIMBATORE ROAD CONTRACTORS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
October 10, 2017
COLLABNET SOFTWARE PVT. LTD. Vs. ASSTT. COMMR. OF S.T.
November 8, 2017
COMMISSIONER AMBATTUR MUNICIPALITY AMBATTUR Vs. PRESIDING OFFICER III ADDITIONAL LABOUR COURT
December 12, 2017
COMMISSIONER GREATER CHENNAI CORPORATION Vs. SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
September 4, 2017
COMMISSIONER OF C. EX. AND S. TAX Vs. FORD INDIA PVT. LTD.
April 18, 2017
COMMISSIONER OF C. EX., CHENNAI-I Vs. TAMIL NADU PETRO PRODUCTS LTD.
June 13, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. KANDAGIRI SPINNING MILLS (P) LTD.
July 20, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEELS LTD.
July 19, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. FEATHERLITE PRODUCTS PVT. LTD.
April 28, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. JSW STEELS LTD
June 19, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. M/S. EL.P.EM INDUSTRIES
August 11, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. M/S COMSTAR AUTOMOTIVE TECHNOLOGIES PRIVATE LIMITED
June 12, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI MICRO PRINT PVT LTD
October 4, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ORGANIC CHEMICALS LTD
April 21, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. BHARAT HEAVY ELECTRICALS LTD (HPBP), THIRUCHIRAPALLI
April 13, 2017
COMMISSIONER OF CENTRAL EXCISE SALEM Vs. PALLAVA TEXTILES LTD
September 19, 2017
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. SAME DUETZ FAHR INDIA (P) LTD.
June 20, 2017
COMMISSIONER OF CENTRAL EXCISE, CHENNAI Vs. INDIAN OIL CORPORATION
April 7, 2017
COMMISSIONER OF CENTRAL EXCISE, COIMBATORE Vs. PRICOL
August 31, 2017
COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY Vs. CESTAT
July 7, 2017
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. BHARATH SANCHAR NIGAM LIMITED
June 30, 2017
COMMISSIONER OF CENTRAL EXCISE, SALEM Vs. JSW STEELS LIMITED
July 10, 2017
COMMISSIONER OF CUSTOMS Vs. CESTAT, NEW DELHI
April 19, 2017
COMMISSIONER OF CUSTOMS Vs. VASAVI GOLD AND BULLION PVT LTD
August 8, 2017
COMMISSIONER OF CUSTOMS & CENTRAL EXCISE Vs. M/S. HINDUSTAN CONSTRUCTION COMPANY LTD.
December 11, 2017
COMMISSIONER OF CUSTOMS (EXPORT), CHENNAI Vs. DYNAMATIC TECHNOLOGIES LTD.
June 29, 2017
COMMISSIONER OF CUSTOMS (EXPORTS) Vs. BANSAL INDUSTRIES
June 12, 2017
COMMISSIONER OF CUSTOMS (IMPORT), CHENNAI Vs. CESTAT, CHENNAI
June 9, 2017
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. M/S KANNAPIRAN STEEL RE-ROLLING MILLS
July 31, 2017
COMMISSIONER OF CUSTOMS, CHENNAI Vs. CHEMPLAST SANMAR
April 18, 2017
COMMISSIONER OF INCOME TAX Vs. LATE N RANGABASHYAM REP BY WIFE & L/R R CHITRALEKHA
August 2, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. CHETTINAD LOGISTICS PVT. LTD.
March 13, 2017
COMMISSIONER OF INCOME TAX Vs. L. PARAMESWARI
February 15, 2017
COMMISSIONER OF INCOME TAX Vs. R. RADIKAA
August 8, 2017
COMMISSIONER OF INCOME TAX Vs. SAME DEUTZ FAHR INDIA PRIVATE LIMITED
December 5, 2017
COMMISSIONER OF INCOME TAX Vs. TAMILNADU INDUSTRIAL INVESTMENT CORPN., LTD.
February 15, 2017
COMMISSIONER OF INCOME TAX Vs. VINZAS SOLUTIONS INDIA PRIVATE LIMITED
January 4, 2017
COMMISSIONER OF INCOME TAX Vs. ALANKAR BUSINESS CORPORATION LTD.
April 12, 2017
COMMISSIONER OF INCOME TAX Vs. ALLSEC TECHNOLOGIES LTD
December 21, 2017
COMMISSIONER OF INCOME TAX Vs. CHENNAI METRO RAIL LTD
December 12, 2017
COMMISSIONER OF INCOME TAX Vs. DR. HAKEEM S.A. SYED SATHAR
August 21, 2017
COMMISSIONER OF INCOME TAX CHENNAI Vs. SMT. ANITA KUMARAN NO.10, ROYAL ENCLAVE BESANT AVENUE, ADYAR, CHENNAI
March 1, 2017
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. ANAND TRANSPORT NO.1, 9TH STREET, DR. RADHAKRISHNAN SALAI, MYLAPORE, CHENNAI
March 7, 2017
COMMISSIONER OF INCOME TAX CHENNAI Vs. M/S. A.L. HOMES 22
September 20, 2017
COMMISSIONER OF INCOME TAX CHENNAI Vs. ASHOK KUMAR RATHI
December 7, 2017
COMMISSIONER OF INCOME TAX MADURAI Vs. M/S. SHRI T.P. TEXTILES PRIVATE LIMITED
March 6, 2017
COMMISSIONER OF INCOME TAX NON CORPORATE Vs. M/S. TAGROS CHEMICALS (INDIA) LIMITED AND OTHERS
November 28, 2017
COMMISSIONER OF INCOME TAX NON CORPORATE WARD Vs. SHRI GUMANMAL JAIN FLAT NO.A
March 3, 2017
COMMISSIONER OF INCOME TAX, CHENNAI Vs. S V SREENIVASAN
March 24, 2017
COMMISSIONER OF INCOME TAX, PUDUCHERRY Vs. LATHA RAJEE MATHEW
September 12, 2017
COMMISSIONER OF INCOME TAX, TAMIL NADU - III, CHENNAI Vs. SATHYAM INFOWAY LTD
March 13, 2017
COMMISSIONER OF MOST BACKWARD CLASSES AND DE-NOTIFIED COMMUNITY Vs. A SARAVANAN
July 20, 2017
COMMISSIONER OF SERVICE TAX Vs. CESTAT
April 10, 2017
COMMISSIONER OF SERVICE TAX Vs. REED ELSEVIER PVT. LTD.
April 27, 2017
COMMISSIONER OF SERVICE TAX, CHENNAI Vs. RMC READY MIX INDIA PVT LTD
October 27, 2017
COMMISSIONER, COIMBATORE CITY MUNICIPAL CORPORATION Vs. A VELUSAMY
March 3, 2017
COMMISSIONER, HR & CE. ADMN. DEPARTMENT Vs. M. KRISHNAN
May 4, 2017
COMMISSIONER, TIRUNELVELI CORPORATION Vs. C CHELLADURAI
July 11, 2017
COMMR. OF C. EX. AND SERVICE TAX, TIRUCHIRAPALLI Vs. CESTAT, CHENNAI
July 25, 2017
COMMR. OF C. EX., CHENNAI Vs. INTIMATE FASHIONS INDIA (P) LTD.
April 12, 2017
COMMR. OF C. EX., CHENNAI-III Vs. NATIONAL PLYWOOD INDUSTRIES LTD.
June 6, 2017
COMORIN MATCH INDUSTRIES (P) LTD., Vs. ALAGARSAMY
April 7, 2017
COMPACT SYSTEMS (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM, CHEPAUK, CHENNAI
September 21, 2017
CONSUL NEOWATT POWER SOLUTIONS PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
October 12, 2017
COPIER COMPANY Vs. APPELLATE DEPUTY COMMISSIONER (CT), CHENNAI (SOUTH) AND ORS.
June 5, 2017
CORRESPONDENT & HEADMISTRESS, FATHIMA GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
December 21, 2017
CORRESPONDENT ST ALOYSIUS GIRLS HIGHER SECONDARY SCHOOL Vs. STATE OF TAMIL NADU
March 1, 2017
CORRESPONDENT, BONIFACE HIGH SCHOOL Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
March 14, 2017
CSEPDI-TRISHE CONSORTIUM Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
December 7, 2017
CYRIL C. GEORGE Vs. THE PUBLIC ENTERPRISES SELECTION BOARD REP
July 14, 2017
D ASHRAF UNNISA Vs. STATE OF TAMILNADU SECRETARY DEPARTMENT OF HEALTH AND FAMILY WELFARE
March 23, 2017
D AZHAGIRI Vs. UNION OF INDIA, REPRESENTED BY PRINCIPAL SECRETARY, MINISTRY OF PETROLEUM AND GAS
August 9, 2017
D C DARWIN CONSTON Vs. DISTRICT COLLECTOR
December 22, 2017
D DHANAVEL Vs. DISTRICT COLLECTOR VELLORE DISTRICT
August 24, 2017
D DHINAKARAN Vs. CHAIRMAN, TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
October 20, 2017
D DURGA DEVI Vs. UNION OF INDIA, REPRESENTED BY DIVISIONAL PERSONAL OFFICER, SOUTHERN RAILWAY
February 22, 2017
D ELUMALAI Vs. DEPUTY INSPECTOR GENERAL OF POLICE, VELLORE RANGE, VELLORE DISTRICT
January 18, 2017
D JAYAM Vs. DISTRICT COLLECTOR,KANCHIPURAM DISTRICT
August 24, 2017
D MAHESH @ MAHESHKUMAR Vs. GOVERNMENT OF TAMIL NADU
January 12, 2017
D MUTHUKUMARASAMY Vs. N SENTHIL KUMAR
September 13, 2017
D MUTHURANGAN Vs. BABY AMMAL
November 7, 2017
D P MADHAN Vs. EXECUTIVE OFFICER,KETTI TOWN PANCHAYATH
December 15, 2017
D PANNEER @ PANNERSELVAM Vs. BALARAMAN
December 4, 2017
D POULIN SHEELA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI
November 30, 2017
D PRABHU Vs. DIRECTOR OF PUBLIC LIBRARIES
August 4, 2017
D RAGHU Vs. STATE REP BY INSPECTOR OF POLICE
August 24, 2017
D RAJAGOPAL Vs. RADHA
April 21, 2017
D RAJAN Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY
November 30, 2017
D RAMARAJ Vs. SECRETARY HEALTH AND FAMILY WELFARE DEPARTMENT GOVERNMENT OF TAMILNADU
October 20, 2017
D SANGUPATHI Vs. D SURIYAN
June 27, 2017
D SELVARAJ Vs. N VANAJA
June 30, 2017
D SHANKUNTHALA RAJ Vs. COMMISSIONER OF CORPORATION OF CHENNAI
August 31, 2017
D SIVAKUMAR Vs. PIYARI
October 26, 2017
D SURESH KUMAR Vs. SPECIAL TAHSILDAR (LA) CHENNAI CITY WATER WAYS SCHEME
November 17, 2017
D SURESH KUMAR Vs. SENIOR REGIONAL MANAGER TAMIL NADU STATE MARKETING CORPORATION [TASMAC]
February 20, 2017
D THAMIZHMANI Vs. UNION OF INDIA UNDER SECY TO GOVT MINISTRY OF COMMUNICATIONS DEPT OF TELECOMMUNICATIONS
April 13, 2017
D THIRUMAVALAVAN Vs. DIRECTOR OF SCHOOL EDUCATION, DPI CAMPUS CHENNAI
September 1, 2017
D VEERAMANI Vs. D SAKUNTHALA
January 18, 2017
D VELSAMY Vs. PRINCIPAL DISTRICT JUDGE, COIMBATORE DISTRICT
April 18, 2017
D VIJAYALAKSHMI Vs. TAMILNADU INFORMATION COMMISSION, THIYAGARAYA STREET
June 27, 2017
D. ANTHONYMUTHU THANGARAJ Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE, TECHNICAL SERVICES, CHENNAI
October 13, 2017
D. GOVINDARAJU Vs. THE REVENUE DIVISIONAL OFFICER
July 24, 2017
D. HARI Vs. THE CHAIRMAN, TAMIL NADU SLUM CLEARANCE
September 27, 2017
D. INBAVALLI Vs. STATE BANK OF INDIA
October 27, 2017
D. JAGANNATHAN Vs. V. DURAISAMY
April 4, 2017
D. KARUNAKARAN Vs. STATE
September 22, 2017
D. KRISHNAN Vs. T.C. RAMASWAMY
January 27, 2017
D. KRISHNAN Vs. BRANCH MANAGER, FEDERAL BANK LTD.
September 6, 2017
D. LOGANATHAN Vs. A. BALARAMAN (DECEASED)
February 24, 2017
D. PALANISAMY Vs. KOKILA
September 18, 2017
D. PARTHIBAN Vs. STATE
February 28, 2017
D. RAKESH REDDY Vs. THE DIRECTOR GENERAL
October 11, 2017
D. RAMAKRISHNAN S/O DAMODARASAMY & ANR. Vs. INTELLIGENCE OFFICER
December 11, 2017
D. RAMGANESH (WP. NO.37769 OF 2016) Vs. TAMIL NADU PUBLIC SERVICE COMMISSION, REP.BY ITS JOINT SECRETARY, CHENNAI
March 8, 2017
D. SEKHAR Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, PUDUCHERRY
March 21, 2017
D. SRINIVASA RAO Vs. ASSTT. COMMISSIONER OF CUSTOMS
September 6, 2017
D. STEPHEN VEDHARAJA Vs. V. VADUVANATHAN
April 26, 2017
D. VIDYA Vs. R. SARAVANAKUMAR
February 7, 2017
D. VIJAYALAKSHMI Vs. E. VEDAGIRI
July 27, 2017
D. YUVARAJ AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, (LAND ACQUISITION) AND OTHERS
April 11, 2017
D.ARUMUGAM Vs. REGIONAL TRANSPORT AUTHORITY
October 31, 2017
D.D. DHORRAIRAAJ Vs. STATE,REP BY SUB-INSPECTOR OF POLICE, SAMINATHAPURAM.......
July 20, 2017
D.DURAIRAJ Vs. STATE OF TAMIL NADU
July 25, 2017
D.G.DEVARAJ Vs. M/S.T.THARMAR & SONS
August 24, 2017
D.GOPALA KRISHNAN Vs. MR.R.J.VEERARAGAVAN
October 31, 2017
D.KUPPAN Vs. PAPPAMMAL
January 9, 2017
D.M.MAHESHWARAN Vs. K.MURUGESAN
July 24, 2017
D.R. LOGISTICS (P) LTD. Vs. UNION OF INDIA
July 17, 2017
D.THANGAMANI Vs. THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
January 3, 2017
D.THANGAPANDI Vs. THE STATE OF TAMIL NADU
February 2, 2017
D.V. KISHORE Vs. COMMR. OF CUS. (SEAPORTS-IMPORTS), CHENNAI
March 28, 2017
DAEIOU PHARMACEUTICALS PRIVATE LIMITED, Vs. R RAGHUNAATHAN,
December 21, 2017
DAKSHINAMOORTHY Vs. RAJESWARAN
August 17, 2017
DAKSHINAMOORTHY (DIED) Vs. GANDHIMATHI
September 8, 2017
DALMIA CEMENT (BHARAT) LIMITED Vs. UNION OF INDIA
June 30, 2017
DALMIA LAMINATORS LTD , REPRESENTED BY ITS COMMERCIAL MANAGER / AUTHORISED SIGNATORY Vs. ASSISTANT COMMISSIONER (CT), GUMMIDIPOONDI ASSESSMENT CIRCLE
August 17, 2017
DAMODAR TRADE LINKS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
August 21, 2017
DAMODARAN Vs. STATE
August 3, 2017
DANLY (INDIA) PVT LTD , REP BY ITS DIRECTOR S RETNARAJAN Vs. ASSISTANT COMMISSIONER (CT)
April 5, 2017
DARMARAJ Vs. STATE
February 1, 2017
DART INDUSTRIES INC Vs. CELLO PLASTOTECH
May 12, 2017
DAVID Vs. STATE
March 21, 2017
DAVID RAJA BOSE Vs. R ISSAC ROBI
January 11, 2017
DAVOOD ALI Vs. JOHN BASHA
January 4, 2017
DAYALAN Vs. THE STATE, BY THE INSPECTOR OF POLICE, THITTAKUDI POLICE STATION, CUDDALORE DISTRICT
January 23, 2017
DAYS INN DECCAN PLAZA Vs. COMMISSIONER OF S.T. (APPEALS)
March 15, 2017
DEEPA Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT
June 19, 2017
DEEPA Vs. BALAJI
April 13, 2017
DEEPA AND OTHERS Vs. T. DRAVIDASELVI, SUPERINTENDENT
November 17, 2017
DEEPAK KUMAR Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
June 30, 2017
DEEVEEAR REPROGRAPHICS P. LTD. Vs. CESTAT, CHENNAI
July 11, 2017
DENA BANK REP BY ITS CHIEF MANAGER, Y BASKARA RAO, ALWARPET BRANCH, CHENNAI Vs. Y JAFFAR
November 23, 2017
DEPUTY COMMISSIONER (SIR-II) Vs. SERVICE CARE PVT LTD
November 9, 2017
DEV KIRAN PAPER MILLS PVT LTD Vs. COMMISSIONER OF CUSTOMS CUSTOMS HOUSE, CHENNAI NO 60
February 24, 2017
DEVAKIRUBAI Vs. PACKIYARAJ(DIED)
April 26, 2017
DEVAN Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
March 14, 2017
DEVARAJ Vs. KARUPPAYEE
August 24, 2017
DEVARAJ @ THIAGARAJAN Vs. RASA GOUNDER & ORS.
October 10, 2017
DEVARAJI Vs. R. LAKSHMIKANTHAM
February 3, 2017
DEVELOPMENT COMMR., MEPZ, SEZ AND HEOU, CHENNAI Vs. HOSPIRA HEALTH CARE INDIA (P). LTD.
June 14, 2017
DEVENDRAMETHA AND ORS. Vs. R.SAKKARAIAPPAN AND ANR.
February 14, 2017
DEVI PALANISAMY Vs. H. SURESH KUMAR
March 1, 2017
DEWAN BAHADUR M.O. PARTHASARATHY IYENGARS CHARITIES Vs. RANI BALA KUMARI NACHIAR
December 7, 2017
DHAMODHARAN(DIED) AND OTHERS Vs. SUNDARAJ AND OTHERS
December 6, 2017
DHANABAL EBENESAR Vs. STATE
October 25, 2017
DHANALAKSHMI Vs. R.PANNEERSELVAM
July 25, 2017
DHANALAKSHMI Vs. KARUPPAYEE
August 17, 2017
DHANALAKSHMI AMMAL (DECEASED) Vs. VARADARAJAN
January 30, 2017
DHANALAKSHMI MILLS LTD Vs. R KRISHNAMURTHY
July 13, 2017
DHANALAKSHMI SRINIVASAN CHARITABLE AND EDUCATIONAL TRUST Vs. CONSOLIDATED CONSTRUCTION CONSORTIUM LTD.
September 13, 2017
DHANAM Vs. STATE OF TAMIL NADU
July 19, 2017
DHANAPAL NAIDU PROPRIETOR Vs. KAWALJIT ANEJA
March 15, 2017
DHARMASAMVARTHINI Vs. SELVAKUMAR
August 11, 2017
DHAYANANDHAN @ DHAYALAN (DIED) Vs. STATE REP BY INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION
August 11, 2017
DIAMOND ENGINEERING ( CHENNAI ) PVT . LTD Vs. THE GENERAL MANAGER
February 23, 2017
DINESH KUMAR Vs. DIRECTOR GENERAL OF POLICE OFFICER OF DIRECTOR GENERAL
May 9, 2017
DIRECTOR DIRECTORATE OF INFORMATION & PUBLIC RELATIONS GOVERNMENT OF TAMIL NADU Vs. GRAPHIC CONNECTIONS ADVERTISING (MADRAS) PVT LTD
October 31, 2017
DIRECTOR GENERAL FISHERY SURVEY OF INDIA BOTAWALA CHAMBERS SIR P.M. ROAD MUMBAI Vs. J. CRISPIN CARDOZA
January 3, 2017
DIRECTOR GENERAL OF POLICE Vs. K NAMBUBOOMURUGAN
July 17, 2017
DIRECTOR GENERAL OF POLICE AND CHAIRMAN, SPECIAL BAND SELECTION COMMITTEE Vs. J VETRISELVAN
August 10, 2017
DIRECTOR GENERAL OF POLICE, CHENNAI Vs. P RAMU
December 14, 2017
DIRECTOR OF ELEMENTARY EDUCATION Vs. CORRESPONDENT, ST JOSEPHS RC PRIMARY SCHOOL
November 29, 2017
DIRECTOR OF ELEMENTARY EDUCATION GOVERNMENT OF TAMIL NADU Vs. G RAGHUNATH, SECRETARY AIDED PRIMARY SCHOOL THIRUMEIGNANAM POST
October 6, 2017
DIRECTOR OF INCOME TAX Vs. M/S. MEDICAL TRUST OF THE SEVENTH DAY ADVENTISTS
August 8, 2017
DIRECTOR OF MATRICULATION SCHOOLS DPI CAMPUS Vs. LIONS MATRICULATION SCHOOL
November 28, 2017
DIRECTOR OF SCHOOL EDUCATION Vs. CORRESPONDENT, ST JOSEPHS COLLEGE HIGHER SECONDARY SCHOOL
September 8, 2017
DIRECTORATE OF GOVERNMENT EXAMINATIONS Vs. MINOR M.S. AARTHY
June 12, 2017
DISC ASSETS Vs. STOCK EXCHANGE BOARD OF INDIA
October 11, 2017
DISTRICT EDUCATIONAL OFFICER Vs. T MARIAGNANAM
December 14, 2017
DISTRICT MANAGER, TASMAC Vs. S KUMARAVEL
December 8, 2017
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. THIRUPPATHI
September 6, 2017
DIVISIONAL MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. A NAGARAJAN
October 31, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD., Vs. AROCKIYARAJ
March 3, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LTD Vs. JEEVA
August 1, 2017
DIVISIONAL MANAGER, ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. K THANGAM
December 13, 2017
DIVISIONAL RAILWAY MANAGER (WORKS) Vs. INDGUARD ENGINEERS
January 30, 2017
DIVYA Vs. ELANGOVAN
October 11, 2017
DOROTHY WILCOX Vs. MRS. LALITHA
August 8, 2017
DR. A. AMULDOSS Vs. VICE CHANCELLOR, THIRUVALLUVAR UNIVERSITY
June 5, 2017
DR. A. DHAVA PALANI Vs. THE STATE OF TAMIL NADU
October 13, 2017
DR. A. JILLUS Vs. SECRETARY
April 10, 2017
DR. A. MICHAELRAJ Vs. THE SECRETARY TO THE GOVERNMENT, HIGHER EDUCATION DEPARTMENT, FORT ST.GEORGE, CHENNAI
March 3, 2017
DR. A.E. CHELLIAH SENIOR ADVOCATE (NO. 2 OF 1992 SR.,) NO. 240, ADDITIONAL LAW CHAMBERS HIGH COURT CAMPUS CHENNAI Vs. THE REGISTRAR GENERAL HIGH COURT OF MADRAS CHENNAI
October 26, 2017
DR. C. SENTHILKUMAR Vs. THE STATE OF TAMIL NADU
October 12, 2017
DR. E. MURALIDHARAN Vs. THE SECRETARY UNION OF INDIA HIGHER EDUCATION, MINISTRY OF HUMAN RESOURCES DEVELOPMENT, GOVERNMENT OF INDIA, NEW DELHI 110001
June 1, 2017
DR. G. RANGANATHAN Vs. UNION OF INDIA
November 17, 2017
DR. G. SRINIVASAN Vs. M/S. VOLTAMP TRANSFORMERS LIMITED NO.8, 17TH AVENUE HARRINGTON ROAD, CHETPET, CHENNAI
February 14, 2017
DR. I. SAVARIMUTHU Vs. THIRUVALLUVAR UNIVERSITY
November 23, 2017
DR. JOTHILAKSHMI @ C.V. AKSHAYAA Vs. R. PRABHAKAR
July 20, 2017
DR. K. SENTHIL, THE PRESIDENT, THE TAMIL NADU MEDICAL COUNCIL, NEW NO.914, OLD NO.569, POONTHAMALLEE HIGH ROAD, ARUMBAKKAM, CHENNAI 600 106 Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF HEALTH & FAMILY WELFARE, FORT ST. GEORGE, CHENNAI 600 009
January 11, 2017
DR. K. VENKATA RAO Vs. VEL TECH DR. RR & SR TECHNICAL UNIVERSITY
April 21, 2017
DR. K.R. RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. CHIEF SECRETARY
August 23, 2017
DR. M. HEMALATHA Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT CHENNAI
May 2, 2017
DR. M.R. KOKAN, M.S. Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
July 10, 2017
DR. M.RAMANATHAN AND OTHERS Vs. THE SECRETARY TO GOVERNMENT, HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT, CHENNAI
December 21, 2017
DR. M.S. KADIRVELU Vs. STATE
July 12, 2017
DR. MANIMARAN Vs. DR. NALINI
September 6, 2017
DR. N. THIAGU Vs. SECRETARY TO GOVERNMENT
June 21, 2017
DR. PAUL DEVANESAN Vs. THE THASILDAR, KARAIKUDI, SIVAGANGAI DISTRICT
January 10, 2017
DR. PREETHISWARY S. Vs. DR. G. KAMALESHWARAN
May 6, 2017
DR. R. MUTHUKUMARAN Vs. RAMESH BABU
March 3, 2017
DR. R. RADHAKRISNAN Vs. STATE
December 4, 2017
DR. RAJESH WILSON Vs. THE SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
April 17, 2017
DR. RAMESH Vs. LABOUR COURT
July 12, 2017
DR. U. ISHWARYA Vs. DIRECTOR OF MEDICAL EDUCATION, DIRECTORATE OF MEDICAL EDUCATION & ORS.
December 22, 2017
DR. USHA VISHWANATH Vs. PEE AND DEE LANDS HOLDINGS PRIVATE LIMITED
August 8, 2017
DR. V. LATHA Vs. STATE OF TAMIL NADU
April 25, 2017
DR.D.MOHAMMED MUBARAK Vs. THE STATE OF TAMIL NADU
December 11, 2017
DR.MEERUMUSTAFA HUSSAIN Vs. STATE
June 8, 2017
DR.R.ARUN Vs. DR.D.MANIVANNAN AND ANR.
February 16, 2017
DR.SUBHA HARIHARAN Vs. DR.N.ASWATH RAM
December 5, 2017
DR.TRAFFIC K.R.RAMASWAMY Vs. THE SECRETARY TO IN CHARGE THE GOVERNOR OF TAMIL NADU
August 22, 2017
DRAVIDA MUNNETRA KAZHAGAM Vs. ELECTION COMMISSION OF INDIA
December 13, 2017
DRAVIDA MUNNETRA KAZHAGAM (DMK) REP BY R GIRIRAJAN Vs. GOVERNMENT OF TAMIL NADU REP BY HOME SECRETARY
August 11, 2017
DRAVIDAMANI Vs. STATE OF TAMIL NADU REP.BY THE DISTRICT COLLECTOR, TIRUVARUR COLLECTORATE TIRUVARUR
February 8, 2017
DRS LOGISTICS PRIVATE LIMITED Vs. BLUE STAR LIMITED
March 17, 2017
DUDNIK VALENTYN Vs. THE INSPECTOR OF POLICE
November 27, 2017
DUDNIK VALENTYN Vs. INSPECTOR OF POLICE,QBRANCH CID
November 20, 2017
DURAI. NATARAJAN Vs. THE COMMISSIONER
June 13, 2017
DURAISAMY Vs. STATE, THROUGH THE INSPECTOR OF POLICE, KATPADI POLICE STATION, VELLORE DISTRICT. CRIME NO.1021 OF 2012
February 3, 2017
DURAISAMY REDDIYAR (DECEASED), FAMILY MANAGER Vs. BALAKRISHNAN
August 28, 2017
DURAISWAMY Vs. STATE
August 2, 2017
DURGA DAIRY LTD NUZIVEEDU Vs. M/S. SRI SHAKTHI
February 27, 2017
E ARUL RAJKUMAR Vs. STATE OF TAMIL NADU
April 10, 2017
E GAUDAM Vs. GOVERNMENT OF INDIA
April 13, 2017
E GOPINATH Vs. COMMANDANT, 2 SINGAL BATTALION, CENTRAL RESERVE POLICE FORCE
August 7, 2017
E JEEVANANDAM Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY & SEWERAGE BOARD
April 4, 2017
E MUTHUKUMARAN Vs. CHENNAMALLESWARAR & CHENNAKESAVAPERUMAL DEVASTHANAM
November 29, 2017
E NAGARAJ Vs. DEPUTY SUPERINTENDENT OF POLICE
August 24, 2017
E PERUMAL Vs. REGISTRAR OF SOCIETIES (HOUSING) ADYAR
June 29, 2017
E RUKMANI Vs. CHIEF COMMISSIONER OF INCOME TAX, RACE COURSE ROAD
October 23, 2017
E S I CORPORATION, SALAI STREET, VANNARPETTAI Vs. HOTEL GOWRI SANKAR, HOSPITAL ROAD,AMBASAMUDRAM
November 13, 2017
E SHANMUGAM Vs. B THANIKACHALAM
August 10, 2017
E SUBBU MUTHURAMALINGAM S/O P ESSAKIMUTHU Vs. SUPERINTENDENT OF POLICE
December 12, 2017
E VASANTHA Vs. DIRECTOR OF MEDICAL EDUCATION, CHENNAI
October 24, 2017
E VIMALA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
April 19, 2017
E. GANAPATHY Vs. THE PRESIDING OFFICER, PRINCIPAL LABOUR COURT, VELLORE, (MADRAS)
April 12, 2017
E. KHADER SHERIF Vs. TAMIL NADU WAKF BOARD
March 27, 2017
E. KRISHNAKUMAR Vs. STATE
July 6, 2017
E. MANI Vs. MR. R.P.S. PONRAAJ
August 2, 2017
E. PONNURANGAM Vs. STATE
July 5, 2017
E. VALLIAMMAL Vs. R. RAVICHANDRAN
April 3, 2017
E. VANITHA Vs. SMT. S. LAKSHMI
August 30, 2017
EAST INDIAN CORPORATION LIMITED Vs. THE STATE OF TAMIL NADU AND ANR.
January 30, 2017
ECHO RECORDING COMPANY PVT LTD Vs. STATE BY INSPECTOR OF POLICE (X TEAM) CENTRAL CRIME BRANCH OFFICE
June 23, 2017
EDELWEISS ASSET RECONSTRUCTION COMPANY EDELWEISS HOUSE, OFF C.S.T. ROAD KALINA CHENNAI Vs. VINTAGE FOODS & INDUSTRIES LTD.
November 24, 2017
EKAMBARAM Vs. T. GURUMOORTHY, INSPECTOR OF POLICE, D
March 24, 2017
ELANGO Vs. STATE BY INSPECTOR OF POLICE VIGILANCE AND ANTI CORRUPTION TIRUCHIRAPPALLI
July 20, 2017
ELANGO & ORS. Vs. STATE BY INSPECTOR OF POLICE P9 POLICE STATION COIMBATORE DISTRICT
December 11, 2017
ELANGOVAN Vs. SULOCHANA
March 27, 2017
ELANGOVAN Vs. SIVASAMY
February 21, 2017
ELAVARASI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY
August 30, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. I.T.C. LTD.
August 4, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. V. MUTHUKRISHNAN & ORS.
August 18, 2017
ENMAS ANDRITZ PRIVATE LIMITED, REP BY ITS DIRECTOR, N SOUNDRAPANDIAN Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 2017
ENMAS ANDRITZ PVT. LTD. Vs. CESTAT, CHENNAI
April 25, 2017
ENNORE PORT LIMITED Vs. M/S. HINDUSTAN CONSTRUCTION COMPANY LTD.
February 9, 2017
ENSQUARE ENGINEERINGS INDIA (P) LTD. Vs. AUTHORISED OFFICER
August 3, 2017
ENTERPRISE INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS (APPEALS-II)
November 8, 2017
ERODE CHRISTIAN COLLEGE OF ARTS AND SCIENCE Vs. GOVERNMENT OF TAMIL NADU
October 9, 2017
ESAB INDIA LTD Vs. ASSISTANT COMMISSIONER ( CT) PATTRAVAKKAM ASSESSMENT
June 5, 2017
ESAKKIMUTHU @ URA ESAKKIMUTHU Vs. STATE OF TAMIL NADU
April 13, 2017
ESS EMM ENTERPRISES Vs. SHELL INDIA MARKETS PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR
June 15, 2017
ESTHER Vs. DEVAPITCHAI GNANAIAH
October 31, 2017
ESWARAMOORTHY Vs. KOMARASAMY GOUNDER
August 10, 2017
ESWARAN Vs. STATE
July 13, 2017
ESWARAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
March 24, 2017
ESWARAN & SONS ENGINEERS LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
December 14, 2017
ETERNIT EVEREST LIMITED Vs. STATE OF TAMIL NADU REP BY ITS COMMISSIONER
August 21, 2017
EVEREST INDUSTRIES LIMITED Vs. THE STATE OF TAMIL NADU AND ORS.
February 6, 2017
EXCELLENCE MOBILE TECH INDIA PRIVATE LIMITED Vs. CHECKPOST OFFICER/COMMERCIAL TAX OFFICER AND ORS.
February 2, 2017
EXCELLENCE MOBILE TECH INDIA PRIVATE LIMITED Vs. CHECKPOST OFFICER/COMMERCIAL TAX OFFICER AND ORS.
February 9, 2017
EXECUTIVE DIRECTOR Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
July 17, 2017
EXECUTIVE DIRECTOR, CANARA BANK HEAD OFFICE Vs. A C PERIYASWAMY
February 17, 2017
EXECUTIVE ENGINEER Vs. ASSTT. COMMR. OF C. EX., THANJAVUR
October 26, 2017
EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD Vs. V N MOHAMED HUSSAIN
August 18, 2017
EXECUTIVE OFFICER Vs. ADDL. COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX, SALEM
November 17, 2017
EXECUTIVE OFFICER Vs. P. SEETHALAKSHMI
June 1, 2017
EXPRESS INFRASTRUCTURE PRIVATE LIMITED NO.2, CLUB HOUSE ROAD MOUNT ROAD, CHENNAI 600 002 Vs. B.L. KASHYAP AND SONS LIMITED E
March 2, 2017
EZHILMATHI Vs. KARTHIKA
October 9, 2017
FAMOUS SALES CORPORATION Vs. COMMERCIAL TAX OFFICER
March 6, 2017
FARIDA BEE Vs. SHARIFA BEE
October 31, 2017
FARIDA SHAUKATH Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
September 22, 2017
FARIDA SULAIMAN Vs. P. VIJAYAKUMAR
January 6, 2017
FARIDHA BEGUM Vs. U.M.K. BATCHA
March 8, 2017
FAROUK IRANI Vs. THE DEPUTY DIRECTOR
May 15, 2017
FAROUK IRANI AGED 75 YEARS S/O SHRI. MARWAN RUSTOM IRANI NO. 10 RIVER VIEW ROAD KOTTURPURAM CHENNAI Vs. THE DEPUTY, THE DIRECTORATE OF ENFORCEMENT GOVERNMENT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE 2ND AND 3RD FLOOR MURUGESA NAICKER COMPLEX
May 5, 2017
FASHION N GEMS REP BY ITS PARTNER K M SALEEM Vs. PLACAB AND AGENCIES PARIVATE LTD , REP BY ITS MANAGING DIRECTOR P V JOHN
December 7, 2017
FATHIMA Vs. NOORJAHAN
January 19, 2017
FATHIMA BEEVI Vs. GOVERNMENT OF TAMIL NADU
September 20, 2017
FCI WORKERS UNION, WGC ROAD, OPPOSITE TO TALUK OFFICE, TUTICORIN AND ANOTHER Vs. FOOD CORPORATION OF INDIA
November 6, 2017
FEDERAL BANK LTD Vs. CHINNAMALAR PLANTATION PVT LTD
February 8, 2017
FELIX & ORS. IN S.A.(MD).NO.697 OF 2014 Vs. VIJAYAKUMAR
August 9, 2017
FIFTH AVENUE SOURCING (P) LIMITED, Vs. COMMISSIONER OF SERVICE TAX, NEWRY TOWERS
December 7, 2017
FILM CRAFT, THROUGH ITS SOLE PROPRIETOR ANJANA G ADHIKARI Vs. PRASAR BHARATI
December 6, 2017
FIONA GERALDINE WILKINS, REPRESENTED BY HER POWER OF ATTORNEY AGENT, MARTIN FIDELISS WELLER Vs. PETER JOSEPH PINTO
June 15, 2017
FL SMIDTH PRIVATE LIMITED, REP , BY ITS CHIEF FINA Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2017
FLYWAYS Vs. ALM LEATHER EXPORTS AND ORS
January 25, 2017
FRANCIS Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
FRANCIS Vs. K. MADHAVAN NAIR AND ANOTHER
November 20, 2017
FRANCISCAN SISTERS OF ST.JOSEPH Vs. MR.MANIKANDAN, THE CHAIRMAN CHILD WELFARE COMMITTEE
December 13, 2017
FRANKLIN INSTRUMENTS MAINTENANCE AND ERECTION TECH PVT. LTD. Vs. COMMR. (APPEALS)
June 29, 2017
FRENCH INDIA PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, VANDAVASI
July 13, 2017
G ARIVUDAI NAMBI Vs. SECRETARY TO GOVERNMENT MINISTRY OF LABOUR GOVERNMENT OF INDIA
January 5, 2017
G BALASUBRAMANIAN Vs. TAHSILDAR-CUM-EXECUTIVE MAGISTRATE
September 22, 2017
G CHANDRAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT
February 9, 2017
G DAISY KIRUBAVATHY Vs. STATE OF TAMIL NADU
August 2, 2017
G DEVARAJAN Vs. PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT
October 25, 2017
G DINESH KUMAR Vs. STATE REP BY SUB-INSPECTOR OF POLICE
August 17, 2017
G GIPSON PREM KUMAR Vs. JOINT DIRECTOR OF SCHOOL EDUCATION(SECONDARY)
August 17, 2017
G JANARTHANAN Vs. SECRETARY TO GOVERNMENT, HOME DEPARTMENT
April 25, 2017
G KANAKARAJ Vs. COMMISSIONER,CORPORATION OF CHENNAI
December 21, 2017
G KARTHIK Vs. INSPECTOR OF POLICE
November 17, 2017
G KAVITHA Vs. M GANESAN
November 30, 2017
G KUMAR Vs. CONTROLLER OF EXAMINATIONS, TAMIL NADU PUBLIC SERVICE COMMISSION
January 4, 2017
G LATHA Vs. M D INDIA HEALTH CARE SERVICES (TPA) PVT LTD
September 4, 2017
G M S AHMED SYED Vs. C THANDAMIL KUMARAN
October 5, 2017
G MOHAMMED RAFIQ Vs. STATE OF TAMIL NADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
December 20, 2017
G MURUGAN Vs. TAHSILDAR, PONNERI TALUK
December 13, 2017
G N PANDIAN Vs. COMMISSIONER, HR & CE, NUNGAMBAKKAM
February 28, 2017
G NITHILA Vs. E MARIMUTHU
December 4, 2017
G PAVADAI Vs. STATE, REP BY INSPECTOR OF POLICE
January 4, 2017
G POTHIRAJ Vs. INSPECTOR OF POLICE, THENKARAI POLICE STATION, THENI DISTRICT
September 28, 2017
G PRABHAKARAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS AIR ADMIN
October 5, 2017
G PRABHU Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
December 12, 2017
G PUNNIYAMOORTHY Vs. KRISHNAMOORTHY (DIED)
January 25, 2017
G S AGENCIES, REPRESENTED BY ITS PARTNER, P RAMESH Vs. ASSISTANT COMMISSIONER(CT)
April 4, 2017
G S SIVANANDHAM Vs. V S SHANMUGAM
July 11, 2017
G SANGEETHA Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
October 6, 2017
G SITHARAMAN Vs. METAMORPH FITNESS CENTRE PVT LTD
March 14, 2017
G SRINIVASAN Vs. N VELUMANI
August 29, 2017
G SUBBAIYAN Vs. K PANNERSELVAM
December 11, 2017
G V PANKAJAM Vs. STATE REP BY ADDITIONAL SUPERINTENDENT OF POLICE
August 2, 2017
G V SHANMUGAM Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
August 7, 2017
G V V SATYANARAYANA Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, PUDUCHERRY
October 31, 2017
G VENKATARAMAN Vs. N RAJESWARI
March 15, 2017
G VIVEK Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
August 30, 2017
G. ALAGARSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM)
June 2, 2017
G. ANANDHI Vs. G. BHUVANESWARI
November 2, 2017
G. ANEETCHAN Vs. THE STATE
December 12, 2017
G. ANITHA Vs. STATE OF TAMIL NADU
April 3, 2017
G. DHANASEKARAN Vs. INSPECTOR GENERAL OF REGISTRATION
January 23, 2017
G. HARIHARASUBRAMANIAN Vs. THE ASSISTANT REVENUE OFFICER, ZONE VII (AMBATTUR), CORPORATION OF CHENNAI, AMBATTUR & ORS.
November 16, 2017
G. INDIRANI Vs. DEIVASILAI
February 24, 2017
G. KASI REDDIYAR Vs. K. RAVI
February 8, 2017
G. LINGARAJA Vs. THE GENERAL MANAGER, THE TAMIL NADU STATE TRANSPORT CORPORATION(MADURAI) LIMITED
February 2, 2017
G. MALAIMANI Vs. STATE
September 22, 2017
G. MANGAYARKARASI Vs. THE AUTHORIZED OFFICER/CHIEF MANAGER
December 6, 2017
G. MARIAPPAN Vs. MEMBER SECRETARY
July 4, 2017
G. MARY CHELLATHAI Vs. TAMIL NADU INSPECTOR GENERAL OF REGISTRATION & PRINCIPAL REVENUE AUTHORITY
August 22, 2017
G. MUNIRATNAM Vs. DISTRICT COLLECTOR, TUTICORIN
June 1, 2017
G. MUTHUKUMAR Vs. R. BHUVANESHWARI
August 7, 2017
G. MUTHULAKSHMI Vs. THE STATE OF TAMIL NADU
November 8, 2017
G. PILLARCHETTY Vs. STATE
October 9, 2017
G. RANI Vs. GOVERNMENT OF TAMIL NADU
January 6, 2017
G. RANI Vs. GOVERNMENT OF TAMIL NADU
June 23, 2017
G. SAMPATH KUMAR Vs. STATE OF TAMIL NADU
November 9, 2017
G. SARAVANAN Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
October 12, 2017
G. SELVAM Vs. STATE
October 7, 2017
G. SELVAMANI Vs. N. RAGHUNATHAN
February 24, 2017
G. SELVARAJ Vs. K. JAYALAKSHMI
April 20, 2017
G. SUBRAMANIAM Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, CITY
December 4, 2017
G. SURYA KUMARI Vs. GOVERNMENT OF TAMIL NADU
September 1, 2017
G. THOMAS NOEL Vs. VIJAYALAKSHMI AMMAL
November 7, 2017
G. VASANTHA Vs. SRI MAHARAJA KALLASH BENEFIT FUND LTD.
March 1, 2017
G. VENKATACHALAM Vs. A.P. KUPPURAJ S. SUNDARAM
April 21, 2017
G.ARUN @ ARUNKUMAR Vs. STATE
October 4, 2017
G.ARUNACHALAM Vs. THE ADDITIONAL CHIEF SECRETARY/COMMISSIONER COMMERCIAL TAXES
January 4, 2017
G.BHUVANESHWARI Vs. THE REVENUE DIVISIONAL OFFICER
February 8, 2017
G.C.NANJAN Vs. N.C.RAMAN
January 6, 2017
G.EASWARAN Vs. STATE
April 21, 2017
G.INDIRANI Vs. K.ARJUNAN
January 3, 2017
G.K. PALANISAMY PROPRIETOR Vs. AMUDHAVENI
July 27, 2017
G.M. PENS INTERNATIONAL PVT. LIMITED Vs. BRIGHT BROTHERS LIMITED
January 27, 2017
G.RADHAKRISHNAN NAIR Vs. SARABUNISHA
September 6, 2017
G.ROBERT Vs. THE CHAIRMAN
December 14, 2017
G.S. GUNASEKAR Vs. VINAYAGA TRADING COMPANY
March 23, 2017
G.SAMIKALAI Vs. SENGAMALANACHIARPURAM KAMMAVAR SANGAM
January 5, 2017
G.SARASWATHI Vs. K.GANESAN
January 3, 2017
G.SEENI Vs. AVUDAIAMMAL
October 9, 2017
G.V. RAJAGOPAL CHETTY Vs. STATE
August 23, 2017
G.VENKATANARAYANAN Vs. STATE
July 19, 2017
GAIL INDIA PVT. LTD Vs. COMMERCIAL TAX OFFICER
September 19, 2017
GAJENDRAN AND OTHERS Vs. THANGAVEL
November 13, 2017
GANDOUR INDIA FOOD PROCESSING PVT. LTD. Vs. UNION OF INDIA
October 24, 2017
GANESAN Vs. STATE
October 13, 2017
GANESAN Vs. AMBIKAPATHI UDAYAR
July 21, 2017
GANESAN Vs. THANGAVEL
August 7, 2017
GANESAN Vs. STATE OF TAMIL NADU
April 27, 2017
GANESAN Vs. THE COMMISSIONER
December 4, 2017
GANESAN Vs. THE STATE REP.BY
October 31, 2017
GANESH Vs. COMMISSIONER OF POLICE
December 20, 2017
GANSEH Vs. KULASEKARAN
March 27, 2017
GAY TRAVELS (P) LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 31, 2017
GAYATHIRI Vs. THIRUMARAN
March 9, 2017
GAYATHRI SWAMINATH Vs. CONVENOR, CENTRALISED ADMISSION COMMITTEE-CENTAC
August 29, 2017
GEETHA Vs. SECRETARY, DEPARTMENT OF SCHOOL EDUCATION
January 5, 2017
GEM GRANITES REP. BY ITS PARTNER MR. ASAI THAMBI Vs. INDIAN OVERSEAS BANK, ESPLANADE BRANCH, REP. BY ITS CHIEF MANAGER, ESPLANADE, CHENNAI
March 16, 2017
GENAN EXTRUSINS LTD. Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG), CHENNAI
July 7, 2017
GENERAL MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. RAJAMMAL
November 16, 2017
GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M RAMA ARJUNAN REP BY HIS FATHER
August 9, 2017
GENERAL RADIO & ELECTRONICS REPRESENTED BY ITS PROPRIETOR T M KRISHNAN Vs. ASSISTANT COMMISSIONER (CT)
October 31, 2017
GENERAL SUPERINTENDENT CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. S RAMADOSS
February 8, 2017
GETHINI ETHIRAJALU NAIDU Vs. GETHINI MUNI KANNIAYA NAIDU
February 22, 2017
GHISHULAL R JAIN Vs. CUSTOMS & CENTRAL EXCISE SETTLEMENT
December 11, 2017
GIRUBASSREE S.V. Vs. THE DIRECTOR OF TECHNICAL EDUCATION AND OTHERS
August 4, 2017
GKN DRIVELINE WORKERS UNION Vs. THE STATE OF TAMIL NADU
November 10, 2017
GLOVIS INDIA PVT. LTD. Vs. DEPUTY REGISTRAR, CESTAT, CHENNAI
January 18, 2017
GNANAM Vs. STATE, REP. BY THE INSPECTOR OF POLICE (L AND O), R
March 20, 2017
GODREJ SARA LEE LTD. Vs. AVM PRODUCTION PVT.LTD.
February 24, 2017
GODWIN FREDRICK Vs. STATE BY INSPECTOR OF POLICE
August 28, 2017
GOKILA Vs. STATE REP BY SUB INSPECTOR OF POLICE
August 17, 2017
GOLDSUN AUTO PRIVATE LIMITED Vs. THE CONTROLLER GENERAL OF PATENTS AND TRADEMARKS AND OTHERS
December 6, 2017
GOMATHI Vs. STATE OF TAMIL NADU
October 31, 2017
GOOD SHEPHERED EDUCATION TRUST Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
July 31, 2017
GOPAL @ GOPALAKRISHNAN Vs. STATE
November 3, 2017
GOPALRATNAM SANTHA MOSUR Vs. INCOME TAX OFFICER (INTERNATIONAL TAXATION)
October 4, 2017
GOPI @ GOPINATH Vs. THE STATE REP. BY INSPECTOR OF POLICE, LAW AND ORDER, F-2, EGMORE POLICE STATION, CHENNAI - 8
March 22, 2017
GOPURAKAADU ARULMIGU SRI KRISHNASWAMY Vs. THE DISTRICT COLLECTOR AND ORS.
February 2, 2017
GOVERNMENT OF INDIA MINISTRY OF FINANCE, DEPARTMENT OF REVENUE Vs. R. INBAVALLI
July 5, 2017
GOVERNMENT OF PUDUCHERRY Vs. RAMALINGAM
November 2, 2017
GOVERNMENT OF TAMIL NADU Vs. SARAVANA PANDIAN
March 28, 2017
GOVERNMENT OF TAMIL NADU Vs. R GOPALSAMY
October 20, 2017
GOVERNMENT OF TAMIL NADU Vs. S UDAYASHANKAR
September 14, 2017
GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT DEPARTMENT OF SCHOOL EDUCATION Vs. J REMILA
November 14, 2017
GOVINDAN Vs. SOUNDARAJAN
July 28, 2017
GOVINDARAJ Vs. STATE
October 31, 2017
GOVINDASAMY Vs. MUNUSAMY
July 20, 2017
GOWRI Vs. SUBBU MUDALIAR
April 21, 2017
GOWRI AMMAL Vs. V RAMALINGAM ALIAS V THILAGAM
February 15, 2017
GRACE LIGHT CHRISTY AND OTHERS Vs. L. SHAJI AND OTHERS
June 30, 2017
GREEN LABS INDIA Vs. COMMERCIAL TAX OFFICER
October 4, 2017
GREEN PLY INDUSTRIES LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
November 7, 2017
GUDALUR TALUK MUSLIM ORPHANAGE COMMITTEE REGD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER DR. BALASUNDARAM ROAD COIMBATORE
January 3, 2017
GUNA GUNARASA NOW LODGED AT CENTRAL PRISON Vs. STATE OF TAMIL NADU.
October 31, 2017
GUNASEKARAN Vs. ARUNACHALAM
August 11, 2017
GUNAVATHI Vs. KAVITHA
March 22, 2017
GUNAVATHY Vs. MURUGANANDAM
June 20, 2017
GURUCHITTHAN Vs. STATE
September 21, 2017
GURUNATHA MUDALIAR & ORS. Vs. G. RAJAMANICKAM & ORS.
April 17, 2017
GURUVAMMAL Vs. ALAGAMMAL
February 22, 2017
H GAYATHIRI Vs. A HARIPRASAD
February 13, 2017
H K KRISHNAMURTHY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY REPRESENTED BY ITS MEMBER SECRETARY GANDHI IRWIN ROAD
November 2, 2017
H LAKSHMI Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
October 20, 2017
H MOHAMED RIAZ Vs. CHAIRMAN/DISTRICT COLLECTOR, TIRUNELVELI LOCAL PLANNING AUTHORITY
August 4, 2017
H SIVAKUMAR Vs. DIRECTOR,DIRECTORATE OF EMPLOYMENT AND TRAINING
August 23, 2017
H. AMINUR RAHMAN Vs. THE REGISTRAR, UNIVERSITY OF MADRAS, CHEPAUK, CHENNAI
November 23, 2017
H. SANTHANAM Vs. S. SAMPATHKUMAR
November 2, 2017
H.M. KARI GOWDER (DIED) Vs. H.M. HALAN
October 10, 2017
H.U. SALEEM, M/S ROYAL TRAVELS, 43, THOMAS ARUL STREET (WEST) KARAIKAL Vs. THE SUPERINTENDENT OF CENTRAL EXCISE, RANGE II
November 6, 2017
HAJEE K. FAROOK SAHIB Vs. COMMISSIONER TIRUNELVELI MUNICIPAL CORPORATION TIRUNELVELI
September 1, 2017
HAJI.M.SALEEM BAIG Vs. JANAB A.KAJA NAZMUDEEN
September 1, 2017
HAKKIM Vs. STATE OF TAMIL NADU
January 24, 2017
HAMEED MANSOOR Vs. STATE REP BY INSPECTOR OF POLICE
October 24, 2017
HAMEEDU Vs. STATE REP BY INSPECTOR OF POLICE
December 18, 2017
HANDICRAFTS AND HANDLOOMS EXPORTS CORPN. OF INDIA LTD. Vs. JT. SECRETARY
August 21, 2017
HARI KUMAR Vs. STATE BY INSPECTOR OF POLICE H
November 29, 2017
HARINI AGENCIES, REP BY ITS PROPTX S BAGYALAKSHMI Vs. DEPUTY COMMERCIAL TAX OFFICER, RANIPET (IN) CHECKPOST, SERKADU, VELLORE DISTRICT
January 25, 2017
HARISH KUMAR Vs. THE SUPERINTENDENT OF POLICE
October 31, 2017
HEALTH CARE SOLUTION PRIVATE LIMITED Vs. INCOME TAX OFFICER
September 11, 2017
HEERALAL CONSTRUCTIONS PVT LIMITED Vs. GEE GEE HOLDINGS (CHENNAI) PVT LIMITED
January 6, 2017
HEMA PRIYA Vs. RAMESH
June 2, 2017
HEMNATH Vs. STATE REP BY INSPECTOR OF POLICE
July 17, 2017
HENRY PREM ANAND Vs. K. NIRMALA
April 26, 2017
HEWLETT PACKARD INDIA SALES PVT. LTD. Vs. STATE OF TAMIL NADU
April 26, 2017
HINDUSTAN PETROLEUM CORPORATION LTD Vs. SPENCER AND COMPANY LTD
July 3, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. M. ROSE
July 11, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. L.G. BALAKRISHNAN & BROTHERS
November 3, 2017
HINDUSTAN PHOTO FILM WORKERS WELFARE CENTRE (CITU) Vs. GOVERNMENT OF INDIA, NEW DELHI
March 17, 2017
HINGE TECH INDIA PVT LTD Vs. ATLAS CRANE PVT LTD
October 26, 2017
HOMERUN SPORTS PRIVATE LTD. Vs. ASSISTANT COMMISSIONER (CT), VELACHERRY ASSESSMENT CIRCLE
April 19, 2017
HOTEL SRILEKHA (P) LIMITED Vs. SALES TAX APPELLATE TRIBUNAL
July 5, 2017
HOTEL VASAN Vs. COMMERCIAL TAX OFFICER
October 12, 2017
HUAWEI TELECOMMUNICATIONS (INDIA) COMPANY (P) LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
October 6, 2017
HYDRO PRESS INDUSTRIES, REP BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT)
August 17, 2017
HYUNDAI MOTOR INDIA LIMITED Vs. DISPUTE RESOLUTION PANEL -2
August 18, 2017
HYUNDAI MOTOR INDIA LIMITED Vs. SECRETARY, INCOME TAX DEPARTMENT
October 20, 2017
HYUNDAI MOTORS INDIA LTD. Vs. DEPT. OF REVENUE
April 18, 2017
I M GEARS PVT LTD Vs. ASSESSMENT COMMISSIONER SELAIYUR ASSESSMENT CIRCLE
August 21, 2017
I MOHAMMED RAZVI Vs. DISTRICT COLLECTOR, MADURAI DISTRICT
December 12, 2017
I P YESUDOSS Vs. STATE REP BY INSPECTOR OF POLICE
October 30, 2017
I SRILAKSHMI Vs. UNION OF INDIA
February 9, 2017
I.M.C. LTD. Vs. TAMIL NADU COOPERATIVE SUGAR FEDERATION LTD.
October 13, 2017
I.THIRIPURASUNDARI Vs. THE SECRETARY TO GOVERNMENT
October 31, 2017
IBRAHIM Vs. STATE BY: INTELLIGENCE OFFICER NARCOTICS CONTROL BUREAU
December 22, 2017
ICICI LOMBARD GENERAL INSURANCE CO. LTD. Vs. SELVARAJ
February 24, 2017
ICICI LOMBARD GENERAL INSURANCE CO.LTD. Vs. S.SATISH @ SATISH KUMAR
March 10, 2017
IDOL OF SRI NEELIVANESWARASWAMI THIRUPANJEELI Vs. K. PERUMAL
April 28, 2017
IFFCO TOKIO GENERAL INSURANCE CO. LTD. Vs. BALAMUTHU
November 17, 2017
IFFCO TOKIO GENERAL INSURANCE COMPANY LTD Vs. PREMALATHA
October 30, 2017
IFFCO TOYKO GENERAL INSURANCE CO.LTD. Vs. RAYMOND
January 3, 2017
ILAIYARASI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
February 9, 2017
ILAMATHY JANAKIRAMAN Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF HUMAN RESOURCE DEVELOPMENT DEPARTMENT OF HIGHER EDUCATION
September 11, 2017
ILANGO Vs. SUBRAMANIAN
July 3, 2017
ILANGO Vs. JAYAPAL
November 3, 2017
IMC LTD. Vs. TUTICORIN PORT TRUST
February 6, 2017
IND 237, MANAMADURAI STEEL AND FURNITURE MAKERS INDUSTRIAL COOP SOCIETY LTD. Vs. JOINT COMMISSIONER
June 2, 2017
INDERCHAND JAIN Vs. VISHVADARSHAN DISTRIBUTORS
April 11, 2017
INDIA CEMENTS CAPITAL AND FINANCE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE-II(3), CHENNAI
December 7, 2017
INDIA CEMENTS LTD. Vs. CESTAT, CHENNAI
April 28, 2017
INDIA CEMENTS LTD., REP. BY ITS GENERAL MANAGER (LEGAL AFFAIRS), HAVING REGISTERED OFFICE AT "DHUN BUILDING", NO.827, ANNA SALAI, CHENNAI Vs. STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST. GEORGE, CHENNAI
March 3, 2017
INDIA NIPPON ELECTRICALS LIMITED Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
April 11, 2017
INDIA TANNING CO , IQBAL ROAD MUSLIMPUR Vs. COMMERCIAL TAX OFFICER VANIYAMBADI
August 24, 2017
INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LTD Vs. JOINT COMMISSIONER (CT), VELLORE DIVISION
November 23, 2017
INDIAN COMMERCE & INDUSTRIES CO. PRIVATE LIMITED Vs. OK PLAY AUTO PRIVATE LIMTIED
March 3, 2017
INDIAN OFFICERS ASSOCIATION Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
August 1, 2017
INDIAN OIL CORPORATION LTD Vs. K.L.KUMAR
August 23, 2017
INDIC COLLECTIVE TRUST, THROUGH ITS MANAGING TRUSTEE, MR.G. ARAVINDALOCHANAN Vs. COMMISSIONER, HINDU RELIGIOUS & CHARITABLE ENDOWMENT DEPT.
November 13, 2017
INDIRAJITH@IBRAHIM Vs. STATE
December 11, 2017
INDIRAKUMAR PATHMANATHAN Vs. STATE REP BY INSPECTOR OF POLICE
April 5, 2017
INDURANI Vs. STATE OF TAMILNADU, REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
May 23, 2017
INDURANI (DIED) Vs. THIRAVIAM
August 9, 2017
INDUSTRIAL MINERALS REFRACTORIES, REP BY PRASAD SHASHIKANT SHAH Vs. ASSISTANT COMMISSIONER (CT)
September 12, 2017
INGENICO INTERNATIONAL INDIA P. LTD. Vs. COMMERCIAL TAX OFFICER
July 24, 2017
INGRAM MICRO INDIA PVT. LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
April 18, 2017
INMA INTERNATIONAL LIMITED Vs. THE SECRETARY, DEPARTMENT OF FINANCIAL SERVICES, MINISTRY OF FINANCE
November 13, 2017
INSPECTOR Vs. S. JACOB
October 26, 2017
INSPECTOR GENERAL OF REGISTRATION Vs. KANAGALAKSHMI GANAGURU
August 21, 2017
INSPECTOR GENERAL OF REGISTRATION AND CHIEF REVENUE CONTROLLING AUTHORITY Vs. R SANTHOSH
October 23, 2017
INSTITUTE OF THE FRANSICAN MISSIONARIES OF MARY Vs. UNION OF INDIA
December 22, 2017
INTEGRATED FINANCE COMPANY LTD Vs. PRIYA
August 31, 2017
INTEK ENGINEERS, REP BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT) PATTARAVAKKAM ASSESSMENT CIRCLE, CHENNAI
July 13, 2017
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
November 6, 2017
INTERNATIONAL FLAVOURS & FRAGRANCES INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT)
January 12, 2017
INTERNATIONAL SREE BALAJI HOTELS (P) LTD Vs. AUTHORIZED OFFICER ASSET RECONSTRUCTION COMPANY (INDIA) LTD
August 21, 2017
ION EXCHANGE ENVIRO FARMS LTD. Vs. GOLDEN EARTH GROVES LTD.
September 20, 2017
IQBAL MANSOORY Vs. STATE
March 21, 2017
IRAVAN GURUDEV & ORS. Vs. THE PROTECTION OFFICER
October 5, 2017
IRUDAYA JUDITH MARY Vs. GOVERNMENT OF TAMIL NADU, REP BY ADDITIONAL CHIEF SECRETARY
January 31, 2017
IRULAYEE Vs. R.SANJEEVI
June 20, 2017
ISHRATH SULTANA Vs. THE SECRETARY TO GOVERNMENT STATE OF TAMIL NADU, EDUCATION DEPARTMENT
January 2, 2017
IYAPPAN Vs. )MUTHUPANDI
December 19, 2017
IYARKAI VALAM MATRUM PERUMBALL Vs. SECRETARY TO GOVERNMENT
September 21, 2017
J GANESH Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES CUDDALORE REGION
June 14, 2017
J JANAKI Vs. STATE OF TAMIL NADU
April 17, 2017
J PREM KUMAR Vs. SANDHYA
April 4, 2017
J RAJASEKAR Vs. PONDICHERRY UNIVERSITY REP BY REGISTRAR
August 7, 2017
J RAVICHANRAN Vs. STATE OF TAMILNADU, REP BY COMMISSIONER OF SURVEY AND LAND RECORDS
April 17, 2017
J SAMIDURAI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT HOME DEPARTMENT
January 12, 2017
J SELVI Vs. STATE OF TAMIL NADU
January 4, 2017
J SENTHIL KUMAR Vs. DURAI NAICKER
October 24, 2017
J UMARANI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY, HOME DEPARTMENT
November 22, 2017
J VASANTHI Vs. MEENAL
September 7, 2017
J VELAYUTHAM Vs. UNION OF INDIA, REP BY SECRETARY TO GOVERNMENT
December 19, 2017
J. ALAMELU & ANR. Vs. R. BAKKIYAM & ORS.
October 13, 2017
J. ARJUNAN Vs. REGIONAL TRANSPORT AUTHORITY
February 21, 2017
J. AYESHA BEGAM MANAGING PARTNER Vs. MEMBER SECRETARY, TIRUCHIRAPPALLI LOCAL PLANNING
November 23, 2017
J. MEENA Vs. T. MANIKANDAN
February 17, 2017
J. MOHAN Vs. RUKKUMANIAMMAL
February 8, 2017
J. MUTHUKUMAR Vs. STATE
June 21, 2017
J. PRADEEP VINOTH KUMAR Vs. N. RAMESH & ORS.
September 18, 2017
J. SEETHARAM GUPTA Vs. P. SELVARAJ
February 6, 2017
J. SUSIN Vs. JOINT-I SUB REGISTRAR, DISTRICT REGISTRATION OFFICER
June 1, 2017
J. SWAMINATHAN Vs. STATE
June 1, 2017
J. VELAYUTHAM Vs. UNION OF INDIA
December 19, 2017
J. VENKATESH Vs. THIRUPPATHI
December 15, 2017
J.AJITH MOSES Vs. THAYA
September 22, 2017
J.CHITRA Vs. THE PRINCIPAL SECRETARY
February 1, 2017
J.D.CONSTRUCTION AND PROMOTERS PVT LTD Vs. THE AUTHORISED OFFICER REPCO BANK LTD
January 2, 2017
J.D.SHANTHI Vs. M.L.PERUMAL
January 4, 2017
J.K. EXIM Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
January 19, 2017
J.MUMTAJ Vs. STATE
August 23, 2017
J.PADMA AND OTHERS Vs. M.ARULRAJ AND OTHERS
April 25, 2017
J.SHAMLAL Vs. G.MANOHARAN, PROPRIETOR
January 6, 2017
J.VIJAY Vs. THE INSPECTOR OF POLICE
October 31, 2017
JACARANDA PROPERTIES PRIVATE LIMITED Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
May 25, 2017
JAGADAMBAI Vs. SURESH KUMAR
March 2, 2017
JAGDAMBE ENTERPRISES Vs. JOINT COMMISSIONER (CT) CHENNAI NORTH DIVISION
February 23, 2017
JAI BALAJI INDUSTRIES LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
April 6, 2017
JAI BHAWANI STEEL ENTERPRISES LTD Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
October 20, 2017
JAKKU @ GANGADEVI Vs. E P SARASWATHI
August 17, 2017
JAKSON ENGINEERS LIMITED Vs. COMMERCIAL TAX OFFICER, ROVING SQUAD
July 3, 2017
JALAJA KUMARI Vs. THAYARAMMAL
January 4, 2017
JAMUNA Vs. GANESAN
April 6, 2017
JANARDHANAM BALAJI Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
August 2, 2017
JANSONS TEXTILES PROCESSORS Vs. STATE OF TAMIL NADU
April 27, 2017
JAY PRAKASH AND OTHERS Vs. STATE OF M P AND ANOTHER
April 21, 2017
JAYAKUMAR Vs. STATE REP. BY INSPECTOR OF POLICE, GUMMUDIPOONDI POLICE STATION, THIRUVALLUR DISTRICT, CRIME NO.795/2009
February 9, 2017
JAYALAKSHMI Vs. ALLAVUDIN
February 24, 2017
JAYANHTI @ KAROLINA Vs. THE INSPECTOR OF POLICE
February 24, 2017
JAYANTHI Vs. J.VIJAYKUMAR
February 15, 2017
JAYANTHI Vs. STATE OF TAMIL NADU
June 7, 2017
JAYANTHI NATARAJAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX, NON CORPORATE CIRCLE 1(1)
September 14, 2017
JAYANTHILAL BANSILAL JAIN Vs. INCOME TAX OFFICER
April 4, 2017
JAYAPAUL MOHAN Vs. STATE REP BY INSPECTOR OF POLICE, SPECIAL INVESTIGATION CELL, VIGILANCE AND ANTI CORRUPTION
November 16, 2017
JAYAPRAKASH Vs. NANDHAKUMAR
August 24, 2017
JAYARAM NAIDU Vs. VASANTHI KUMARI
February 13, 2017
JAYARAMAN Vs. VIMALA
April 18, 2017
JAYARAMAN Vs. CHINNAPILLAI
February 16, 2017
JAYARAMAN Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 27, 2017
JAYARAMAN Vs. KRISHNASAMI PILLAI
February 21, 2017
JAYASREE Vs. MADHUBALA
July 28, 2017
JAYAVILAS TOBACCO TRADERS LLP Vs. DESIGNATED OFFICER
June 9, 2017
JBM AUTO SYSTEM PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT), CHENGALPATTU ASSESSMENT CIRCLE
November 30, 2017
JEEVAN BUY N SAVE Vs. JOINT COMMISSIONER
January 11, 2017
JEGADAMMAL (DIED) Vs. MUNUSAMY
August 11, 2017
JEYACHITRA Vs. R. AMUTHA
March 24, 2017
JEYALAKSHMI AND OTHERS Vs. A. NACHIYAPPAN AND OTHERS
February 23, 2017
JEYAM Vs. STATE REP. BY THE INSPECTOR OF POLICE.
January 6, 2017
JEYAMANI (DIED) Vs. S.V.SAROJA
July 20, 2017
JEYARAJ AUTOMOBILE AGENCY, REP BY ITS PROPRIETOR P JEYASURESH JAYARAJ Vs. COMMERCIAL TAX OFFICER
September 4, 2017
JEYARANI Vs. STATE
July 14, 2017
JEYARETNAKUMAR Vs. STATE OF TAMILNADU
July 24, 2017
JITESH GAJARAI Vs. PRABATH MILLS PARTNERSHIP FIRM
January 6, 2017
JITHU @ JITHENDRAN Vs. STATE OF TAMIL NADU REPRESENTED BY INSPECTOR OF POLICE, B1 TOWN CENTRAL POLICE STATION, UDHAGAMANDALAM, NILGIRIS DISTRICT
January 23, 2017
JOGHEE Vs. SUSHEELA
February 20, 2017
JOHNSON CONTROLS-HITACHI HOME AND LIFE SOLUTIONS (I) LTD. Vs. COMMERCIAL TAX OFFICER, CHENNAI
April 24, 2017
JOINT COMMISSIONER/EXECUTIVE OFFICER, ARULMIGU RAMANATHASWAMY TEMPLE, RAMESWARAM Vs. ASSISTANT COMMISSIONER (LABOUR) CUM CONTROLLING AUTHORITY OF PAYMENT OF GRATUITY, MADURAI AND OTHERS
January 5, 2017
JOINT DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. RAMAKRISHNA MILLS (COIMBATORE) LTD
November 6, 2017
JOINUS INTERIORS AND CONSTRUCTION LIMITED Vs. LAKSHMI VILLAS BANK LTD , NUNGAMBAKKAM BRANCH
August 1, 2017
JONES VICTOR JOSEPH Vs. THE DIRECTOR
October 31, 2017
JOSEPH AROKIADOS REP. BY POWER AGENT T. KASI Vs. P. PRADEEP
February 24, 2017
JOSEPH PAULRAJ Vs. MAHALAKSHMI AND ORS.
April 19, 2017
JUNAID INTERIOR DESIGN, PROPRIETARY FIRM REP BY ITS PROPRIETOR ANSAR KHAN Vs. CHIEF COMMISSIONER OF CUSTOMS
September 20, 2017
JUNIOR ENGINEER, HIGHWAYS DEPARTMENT, TAMIL NADU URBAN DEVELOPMENT SCHEME Vs. LAKSHMI
December 13, 2017
JVR SUPPLIERS, REP BY ITS PROPRIETOR Vs. COMMISSIONER OF COMMERCIAL TAXES
August 8, 2017
JYOTHI LABORATORIES LTD Vs. INDIAN OVERSEAS BANK
July 14, 2017
K . V . MOOVENDHAN Vs. TAMIL NADU CHIEF CONTROLLING REVENUE AUTHORITY
May 24, 2017
K ANNAPOORANI Vs. RAMASAMY
April 13, 2017
K APPAVOO Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION, CHEPAUK, CHENNAI
September 12, 2017
K ARIVALAGAN Vs. GENERAL INSURANCE CORPORATION OF INDIA
July 14, 2017
K BALASUNDARAM Vs. STATE OF TAMIL NADU
September 14, 2017
K BHUVANESWARI Vs. INSPECTOR OF POLICE
October 23, 2017
K C ALLWYN JOHN Vs. A AROKIA RUBY
December 12, 2017
K DAVAMANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST GEORGE CHENNAI
September 12, 2017
K DEEPA Vs. K SHOUKATH ALI
February 8, 2017
K DHARMALINGAM Vs. SUB COLLECTOR, TIRUPATTUR, VELLORE DISTRICT
September 8, 2017
K E MOHAN Vs. J K NARASIMHA BHAGAVATHAR
December 13, 2017
K ELANGOO Vs. SECRETARY DEPARTMENT OF LAW GOVERNMENT OF TAMIL NADU
March 16, 2017
K G MANOHARI Vs. DISTRICT COLLECTOR, DHARMAPURI DISTRICT
August 31, 2017
K GANDHI Vs. STATE OF TAMIL NADU
August 24, 2017
K GOPALAKRISHNAN Vs. MANAGING DIRECTOR, TASMAC LIMITED
August 17, 2017
K GOVINDARAJ Vs. SUBBIAN
September 1, 2017
K GUGAN Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
August 29, 2017
K GURUSAMY Vs. N GOPALAKRISHNAN
September 4, 2017
K INDRASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU
April 7, 2017
K JAYARAMAN Vs. DISTRICT COLLECTOR
July 28, 2017
K KALIMUTHU Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
January 5, 2017
K KAMARAJ Vs. DEPUTY INSPECTOR GENERAL OF POLICE, THANJAVUR RANGE
November 30, 2017
K KANNAN (ALIAS) LAKSHMANA REDDI Vs. SUB COLLECTOR, METTUR
July 24, 2017
K KARTHICKUMAR Vs. PRINCIPAL SECRETARY, COMMISSIONER OF LAND REFORMS, FORT ST GEORGE, CHENNAI
September 6, 2017
K KASI Vs. SUPERINTENDENT OF POLICE SALEM SALEM DISTRICT
January 18, 2017
K KOMAHAN Vs. ANJALAI
September 12, 2017
K KUMARAVEL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 21, 2017
K KUPPUSAMI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
July 24, 2017
K LAVANYA Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION & EXCISE DEPARTMENT
January 27, 2017
K M SIRAJUDEEN Vs. STATE OF TAMIL NADU AND ANOTHER
October 4, 2017
K MAGESH Vs. MEDICAL COUNCIL OF INDIA
April 11, 2017
K MAHESWARAN Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU (P & AR) DEPARTMENT
August 29, 2017
K NAINAR CHETTIAR Vs. RUSABALI
September 12, 2017
K PADMA Vs. V SELVAMANI
July 14, 2017
K PERUMAL Vs. S KARPOORA SUNDARAN
December 20, 2017
K RAJAMANICKAM Vs. K DURGA
December 20, 2017
K RAMAKRISHNAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
August 23, 2017
K RATHINAM MURUGESAN Vs. PRINCIPAL SECRETARY, GOVERNMENT OF TAMIL NADU
December 20, 2017
K S RAMESH Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES,CHIDAMBARAM CIRCLE
December 22, 2017
K SAMPATH KUMAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
December 12, 2017
K SENTHIL RAJ Vs. V ARUMUGAM
July 27, 2017
K SHANMUGA RAJA Vs. TAHSILDAR, AMBASUMUDRAM
August 24, 2017
K SHANMUGASUNDARAM Vs. DIRECTOR, CITY TOWN PLANNING AUTHORITY
July 31, 2017
K SRINIVASAN Vs. S MOHAMED HAFI
August 16, 2017
K SUNDARRRAJ Vs. RAJAMMA
December 6, 2017
K SURESH NEPOLEON Vs. D MOHAN
August 28, 2017
K VENKATESWARAN Vs. STATE OF TAMIL NADU
August 1, 2017
K&I DISTRIBUTION SERVICES PVT LTD REP BY ITS DIRECTOR Vs. ADDITIONAL COMMISSIONER (R&T)
August 9, 2017
K. ALAGAR Vs. K. CHITHIRAISELVAM AND OTHERS
February 20, 2017
K. ALAGIMEENAL Vs. B. CHANDRAVADANA
July 20, 2017
K. AMUTHA Vs. RAMESH SINDWANI
February 21, 2017
K. ANBAZHAGAN Vs. SATHISH KUMAR
November 1, 2017
K. BALAMURUGAN Vs. STATE
December 19, 2017
K. BHASKARAN (DIED) Vs. B. PRAMILA
April 18, 2017
K. BOOMADEVI & ORS. Vs. S. SELVAKUMAR & ORS.
August 10, 2017
K. CHELLANMMAL Vs. P.OOMEN THOMAS
August 17, 2017
K. DEVABALKAN Vs. ARUMUGAM
February 28, 2017
K. DHANABAKKIYAM Vs. MS. THIRUMALA WALL DECORS & SUNCONTROLS
March 23, 2017
K. DURAISAMY Vs. E. KUPPUSAMY AND ANOTHER
November 14, 2017
K. ELUMALAI Vs. COMMISSIONER OF CUSTOMS
July 4, 2017
K. GOPALAKRISHNAN Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2017
K. GOPALSAMY CHETTY & ORS. Vs. MATHISEELAN (DECEASED) & ORS.
September 20, 2017
K. GOWTHAM SUBRAMANIYAM Vs. CONTROLLER OF EXAMINATION ANNA UNIVERSITY
June 1, 2017
K. GOWTHAMAN Vs. THE SENIOR AREA MANAGER
September 21, 2017
K. GURUSAMY Vs. G. MALLIGA
July 6, 2017
K. HARISH Vs. STATE REP. BY THE INSPECTOR OF POLICE, CRIME BRANCH C.I.D., COUNTERFEIT CURRENCY WING, CHENNAI
January 23, 2017
K. JANSI RANI Vs. MEGANATHAN
January 2, 2017
K. JOHNSON DAVID Vs. A. KANDASAMY
April 3, 2017
K. KALIAPPAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE, GOPICHETTIPALAYAM POLICE STATION, ERODE DISTRICT
February 15, 2017
K. KANNUSAMY Vs. T. SUMATHI
January 24, 2017
K. KARUPPIAH Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION,(MADURAI) LTD
October 20, 2017
K. KUMARESAN AND ANR. Vs. SURYALAKSHMI FINANCE LTD.
August 21, 2017
K. LAKSHMIPRIYA Vs. R.S. ASHOK
November 7, 2017
K. MALLESAN Vs. K. MADHAPPAN
September 22, 2017
K. MANIVANNAN Vs. THE CHAIRMAN INTELLECTUAL PROPERTY APPELLATE BOARD
August 18, 2017
K. MATHIYALAGAN Vs. THE DIRECTOR OF MEDICAL EDUCATION
July 17, 2017
K. MUNIANDI Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
August 24, 2017
K. MURALI Vs. K. SANTHANAM AND S. BOOMA
November 6, 2017
K. NATARAJAN AND ANOTHER Vs. THIRU. V. VENKATARAMAN B.E. SUPERINTENDING ENGINEE
December 7, 2017
K. PADMAVATHI Vs. S. ABDUL RAHEEM
August 4, 2017
K. PANDI Vs. CHIEF ENGINEER(PERSONAL), TAMIL NADU ELECTRICITY BOARD
January 18, 2017
K. PANNAI SETHURAMAN Vs. S.K. SUBRAMANIAN (DIED) AND OTHERS
October 13, 2017
K. PERIYASAMY Vs. P. RAMASAMY
January 5, 2017
K. PONNUSWAMY GOUNDER Vs. ARULMIGHU KALYANA PASUBATHEESWARA SWAMI KARUR
November 1, 2017
K. PUGAZHENDHI Vs. STATE
October 23, 2017
K. R. KARTHIKEYAN Vs. V. PRATAP KUMAR
November 21, 2017
K. RADHAKRISHNAN Vs. INDIAN BANK ERA PURAM BRANCH NO. 9 FIRST TRUST LINK ST MANDAVELLIPAKKAM CHENNAI 28 & ORS.
September 19, 2017
K. RAJAMANICKAM Vs. P.S.K. FINANCE AND CHIT FUNDS
December 20, 2017
K. RAJAN @ RAJANKOILPILLAI Vs. THE DISTRICT COLLECTOR, THOOTHUKUDI
January 31, 2017
K. RAJENDRAN Vs. POONGOTHAI
June 1, 2017
K. RAJENDRAN Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD., DHARMAPURI
October 25, 2017
K. RAJENDRAN Vs. THE DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM & ORS.
November 13, 2017
K. RAJU Vs. THE PRESIDING OFFICER, LABOUR COURT, TRICHY
March 2, 2017
K. RAMLAL JAIN AND ORS. Vs. UNION OF INDIA
June 30, 2017
K. SARAIAH Vs. M/S. SUNDARAM FINANCE LTD.
January 12, 2017
K. SARAVANA Vs. THE REGISTRAR GENERAL
September 11, 2017
K. SARAVANA PRABU Vs. P. KRISHNAKUMAR
May 17, 2017
K. SARAVANAN Vs. COMMISSIONER, H.R. C.E. DEP.
April 10, 2017
K. SATHIYAMOORTHY Vs. G. G. RAVI
January 24, 2017
K. SAVITHIRI Vs. L. RAMASAMY
May 3, 2017
K. SENTHIL MALLAR Vs. THE GOVERNMENT OF TAMIL NADU
October 20, 2017
K. SHERIFA Vs. AHMED HUSSAIN
June 14, 2017
K. SIVAKUMAR Vs. Y. NEERAJA
February 10, 2017
K. SIVAMANI Vs. THE INSPECTOR OF POLICE
October 25, 2017
K. SRIRADHA KRISHNAN Vs. COMMISSIONER OF CUSTOMS (PREVENTIVE)
September 20, 2017
K. SUBRAMANIA RAO @ PRAKASH Vs. INSPECTOR OF POLICE, SPE/CBI/ACB, CHENNAI
June 1, 2017
K. SUBRAMANIAN Vs. THE REGISTRAR DEPARTMENT OF COOPERATIVE SOCIETIES NO.170, PERIYAR EVR SALAI KILPAUK, CHENNAI
February 7, 2017
K. SUNDARAM Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT, SIVAGANGAI AND OTHERS
November 21, 2017
K. SUNDARARAJAN Vs. STATE
November 7, 2017
K. SURESH BABU Vs. STATE BY SUB-INSPECTOR OF POLICE
October 10, 2017
K. THAMBIRAJA Vs. STATE
November 10, 2017
K. THILAGAVATHY Vs. THE INSPECTOR OF POLICE
January 30, 2017
K. VASU Vs. K. THANGAIYA
September 5, 2017
K. VELUCHAMY Vs. STATE OF TAMIL NADU
April 19, 2017
K. VENKATESAN Vs. A. SHANMUGASUNDARAM
March 1, 2017
K. VIGNESH Vs. STATE
April 27, 2017
K. VIJAYAN Vs. R.G. VARADHAN
January 27, 2017
K. PANDI Vs. STATE
November 29, 2017
K.1755, GOUNDAMPALAYAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD. Vs. A. SHANMUGAM
September 12, 2017
K.A. NACHIMUTHU Vs. A. VEERA RAVI
February 13, 2017
K.ANANDAKRISHNAN Vs. THE DISTRICT COLLECTOR AND ORS.
February 16, 2017
K.B. RAJENDRAN Vs. REGISTRAR-GENERAL
August 11, 2017
K.BASKARAN AND OTHERS Vs. R.BHAVANI
January 9, 2017
K.C. AYYASAMI (M. NO. 1017) Vs. THE DISTRICT REGISTRAR, COOPERATIVE SOCIETIES (FISHERIES) DMS COMPLEX TEYNAMPET CHENNAI - 600 006.
April 27, 2017
K.C. PERIYASAMY Vs. S. ANANDAN
January 31, 2017
K.C.ALLWYN JOHN Vs. A.AROKIA RUBY
December 12, 2017
K.C.RAJARAMAN Vs. K.MEIKANDAN
January 5, 2017
K.CHOKALINGAM Vs. K.MANI
February 15, 2017
K.D. MADAN Vs. INCOME TAX OFFICER
April 27, 2017
K.G. DENIM LTD. Vs. CESTAT
June 5, 2017
K.G. DENIM LTD. Vs. CENTRAL BOARD OF EXCISECUSTOMS
November 14, 2017
K.G. JILENDRAN Vs. MOHIDEEN ANDAVAR DHARGA
August 3, 2017
K.I. SUDHIR MATHULLA Vs. D. RAJKUMAR ALIAS RAJU
July 13, 2017
K.INDHU Vs. THE CHAIRMAN
October 31, 2017
K.IYESWARAN Vs. G.IYESWARIALAKSHMI
January 3, 2017
K.JANSI Vs. SUB REGISTRAR(PERAMBAKKAM)
January 3, 2017
K.K. ANBAZHAGAN Vs. C. KUMAR
April 20, 2017
K.K. PUDUR RESIDENCE WELFARE ASSOCIATION, REP. BY ITS PRESIDENT, 5/6 BHAVANI STREET, KAVERI NAGAR, K.K. PUDUR COIMBATORE Vs. THE DISTRICT COLLECTOR COIMBATORE DISTRICT, OFFICE OF THE DISTRICT COLLECTOR COIMBATORE
January 19, 2017
K.K. RAMESH Vs. STATE OF TAMIL NADU
July 3, 2017
K.K. THANGAVELU Vs. RANGASAMY
November 6, 2017
K.K.PARAMASIVAM Vs. OM PRAKASH PARIVAL
January 6, 2017
K.KATHIRVEL Vs. THE ASSISTANT ELECTRICAL ENGINEER AND ANR.
February 2, 2017
K.M. BENEDICT CRIZAL Vs. STATE OF TAMIL NADU
July 7, 2017
K.M. DEVARAJ Vs. COMMISSIONER OF SOCIAL WELFARE
April 11, 2017
K.M. NUSRUDIN Vs. S.M. NAKKIBA
January 3, 2017
K.M.BALASUBRAMANIAM Vs. SARANYA
October 31, 2017
K.M.BALASUBRAMANIAN Vs. C.LOGANATHAN
February 10, 2017
K.M.SHAJI KUMAR Vs. THE INSPECTOR OF POLICE
December 19, 2017
K.M.SUBRAMANIAM Vs. PARVATHIAMMAL
February 1, 2017
K.N. KAIVALYASAMY Vs. K.T. SHANMUGASUNDARAM
January 27, 2017
K.N. MEENAKSHIKUTTY Vs. THE DISTRICT COLLECTOR, (DISTRICT MAGISTRATE), COIMBATORE DISTRICT, COIMBATORE
December 6, 2017
K.NAGARAJAN Vs. K.SUBRAMANIAN
August 30, 2017
K.P. MANISH GLOBAL INGREDIENTS PVT. LTD. Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (GROUP
September 11, 2017
K.R. PALANISAMY Vs. STATE
April 20, 2017
K.R. PARTHIBAN Vs. M/S. TRISHLA REPRESENTED BY ITS PARTNERS
February 7, 2017
K.RAGHUPATHY Vs. THE COMMISSIONER OF POLICE, GREATER CHENNAI
July 10, 2017
K.S. PALANISAMY Vs. RAMASAMY
January 17, 2017
K.S. VIMALESWARAN Vs. C.P.S. CHARUMATHI
February 21, 2017
K.S.SATHYANARAYANAN Vs. D.YASODHA
January 4, 2017
K.SAMPATH KUMAR Vs. UNION OF INDIA
January 3, 2017
K.SENTHIL Vs. STATE OF TAMIL NADU
January 11, 2017
K.SIVAKUMAR Vs. MARAPPA GOUNDER
January 6, 2017
K.THANGAM Vs. SUBBURAJ
January 24, 2017
K.V. SRINIVASAN Vs. STATE OF TAMIL NADU, (MADRAS)
June 5, 2017
K.V.PRABHAKARAN Vs. OMMISSIONER OF CUSTOMS
October 30, 2017
K.V.SALEEM Vs. MAHADEVAPPA
July 25, 2017
K.VEERAMANI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
July 25, 2017
K.VISWANATHAN Vs. A.RAMESH
February 1, 2017
KAL PUBLICATIONS PRIVATE LIMITED Vs. STATE OF TAMIL NADU
June 1, 2017
KALA Vs. STATE OF TAMIL NADU
April 21, 2017
KALAICHELVAN @ DHANUSH K. RAJA Vs. R. KATHIRESAN
April 21, 2017
KALAIMAN AYURVEDHA PHARMACY Vs. THE DIRECTOR OF DRUGS CONTROL
January 6, 2017
KALAISELVI Vs. STATE REP BY INSPECTOR OF POLICE
July 28, 2017
KALAISELVI Vs. SATHARAM
February 23, 2017
KALAIVANAN Vs. MR. ILANGO, THE GENERAL MANAGER, TAMILNADU STATE TRANSPORT CORPORATION (KUMBAKONAM) LTD.
September 13, 2017
KALANITHI MARAN Vs. A.RATHINARAJ
February 14, 2017
KALI @ KALIDOSS @ KALIRAJAN Vs. STATE
September 4, 2017
KALI AERATED WATER WORKS (KARAIKUDI) Vs. JOINT COMMISSIONER OF CENTRAL EXCISE OFFICER OF COMMISSIONER OF CENTRAL EXCISE
July 5, 2017
KALIAMMAL Vs. KRISHNAVENI
August 17, 2017
KALIAMMAL Vs. STATE
March 22, 2017
KALIAPERUMAL Vs. PARVATHI
March 2, 2017
KALIMUTHU Vs. STATE
August 17, 2017
KALIYAMMAL Vs. STATE OF TAMIL NADU, REP BY SECRETARY TO GOVERNMEN
January 23, 2017
KALIYAN Vs. THE STATE
October 23, 2017
KALIYAPERUMAL (DECEASED) Vs. SELLAM
November 21, 2017
KALIYAPPAN Vs. STATE
May 10, 2017
KALKULAMARRI KALYAN SRINIVASA RAO Vs. THE CENTRAL BUREAU OF INVESTIGATION
May 12, 2017
KAMAL B. SETHIYA Vs. SUB REGISTRAR HOSUR KRISHNAGIRI AND OTHER
August 24, 2017
KAMAL SARBUDEEN Vs. ADDITIONAL COMMR. OF CUSTOMS (AIR)
September 5, 2017
KAMALAGANAPATHY STEEL ROLLING MILLS LTD , REP BY C SARAVANAN Vs. ADDITIONAL DIRECTOR GENERAL, DIRECTORATE GENERAL OF CENTRAL EXCISE INTELLIGENCE
December 5, 2017
KAMALAMMAL Vs. DEVAGI
January 30, 2017
KAMALAPADAM Vs. CHINNAKANNU
January 31, 2017
KAMALESAN Vs. R. PUSHPAGARAN
July 4, 2017
KAMARAJ Vs. STATE
January 18, 2017
KAMARAJAN Vs. THE GENERAL MANAGER, HEAD OFFICE, STATE BANK OF INDIA, CHENNAI
April 7, 2017
KAMEELA BATCHA Vs. NAGARAJAN (DECEASED)
February 28, 2017
KANAGALAKSHMI GANAGURU Vs. THE INSPECTOR GENERAL OF REGISTRATION SANTHOME HIG
August 21, 2017
KANAGANATHAN Vs. ARULMIGHU NAGANATHASWAMY TEMPLE SABAPATHI KATTALAI REP BY ITS TRUSTEE THANGAVEL MUDALIAR
August 24, 2017
KANAKAVALLI Vs. PANGACHACHI @ PANGAJAM
February 9, 2017
KANDAN Vs. RAJENDRAN
March 3, 2017
KANDEEBAN Vs. STATE
January 3, 2017
KANISHK STEEL INDUSTRIES LTD. Vs. CESTAT, CHENNAI
February 13, 2017
KANNAIYAN Vs. AMARAVATHI
February 9, 2017
KANNAIYAN Vs. STATE BY INSPECTOR OF POLICE
August 21, 2017
KANNAIYAR Vs. SELVI
February 20, 2017
KANNAMAL Vs. SEKAR
August 1, 2017
KANNAN Vs. THE STATE
December 21, 2017
KANNAN & ORS. Vs. STATE
December 11, 2017
KANNUKINIYAL Vs. P. VEERAPPAN
December 15, 2017
KANTI LAL V. JAIN Vs. M/S KUTIAPPA
October 25, 2017
KANWAR ENTERPRISES (P) LTD. Vs. ASSISTANT COMMISSIONER (CT)
September 21, 2017
KAROLIN ALIAS KAROLIN VOGITILA Vs. PRINCIPAL SECRETARY TO GOVERNMENT AND OTHERS
July 26, 2017
KARTHI P CHIDAMBARAM Vs. SUPERINTENDENT OF POLICE
August 22, 2017
KARTHICK @ KURAKARTHICK (M,30/16) Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
June 1, 2017
KARTHIKA & ORS. Vs. EZHILMATHI & ANR.
October 9, 2017
KARTHIKEYAN Vs. K.K.RAMESH BABU
September 13, 2017
KARTHIKEYAN, S/O.LATE. RAMALINGAM AND ANR. Vs. MURUGESAN, S/O.VELLAICHAMY AND ANR.
February 16, 2017
KARTI P. CHIDAMBARAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 13, 2017
KARUNAKARAN Vs. ARJUNA GOUNDER
March 6, 2017
KARUPAYEE Vs. INSPECTOR OF POLICE NIB-CID CHENNAI
December 21, 2017
KARUPPAN Vs. KANNAN
April 7, 2017
KARUPPAN Vs. THIRUMALAI (DIED) & ORS.
October 13, 2017
KARUPPAN CHETTIAR (DIED) Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPT
July 11, 2017
KARUPPANNA GOUNDER Vs. SUBRAMANIAN
August 1, 2017
KARUPPANNA GOUNDER Vs. KOLANDASAMY
January 3, 2017
KARUPPASAMY Vs. STATE OF TAMIL NADU
May 18, 2017
KARUPPAYAMMAL Vs. SAMIYAPPA GOUNDER
June 30, 2017
KASTHURI Vs. STATE OF TAMIL NADU
January 5, 2017
KASTHURI Vs. SEBASTHIAR
July 26, 2017
KASTHURI BAI (PLAINTIFF IN TOS.NO.6 OF 2005) Vs. V. ASHOK KUMAR (DEFENDANT IN TOS.NO.6 OF 2005)
February 21, 2017
KASTURI Vs. SENTHIVEL
November 10, 2017
KATHIRVEL Vs. PURUSHOTHAMAN
January 9, 2017
KATPADI INDUSTRIAL INSTITUTE Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
November 24, 2017
KAVITHA Vs. C. PRABHAKAR
September 7, 2017
KAWARLAL & CO , REP BY ITS PROPRIETOR Vs. JOINT COMMISSIONER OF CUSTOMS (GR 2), CUSTOM HOUSE
December 12, 2017
KENNARY ROBERT @ KIM Vs. STATE
October 10, 2017
KHADER MEERA MUTHALIP Vs. K BALAKRISHNAN
June 20, 2017
KHUSHBOO SUNDAR Vs. REGIONAL PASSPORT OFFICER (CHENNAI) MINISTRY OF EXTERNAL AFFAIRS GOVERNMENT OF INDIA
February 28, 2017
KIRAN INFRA ENGINEERS LIMITED Vs. ASSISTANT COMMISSIONER (CT) FAC MADURAI RURAL (SOUTH) ASSESSMENT CIRCLE AND ORS.
April 20, 2017
KIRUPAKARAN ARULMIGHU KANNAPURATHAMMAN THIRUKOIL, REPRESENTED BY ITS HEREDITARY TRUSTEE Vs. A. UTHAMAN
March 1, 2017
KISHORE Vs. ARUL JOTHI
August 3, 2017
KLN MOTOR AGENCIES PVT LTD , GUINDY INDUSTRIAL ESTATE Vs. ASSISTANT COMMISSIONER (CT)AMAINDAKARAI ASSESSMENT CIRCLE
May 17, 2017
KODHANDARAMAN Vs. STATE, BY THE INSPECTOR OF POLICE, SULOOR POLICE STATION, COIMBATORE
January 6, 2017
KOMALAVALLI Vs. VEENA MADHUSUDHAN
January 4, 2017
KONE ELEVATOR INDIA PVT. LTD. Vs. TRANSPORT CORPORATION OF INDIA
March 14, 2017
KOPPADI PREM KUMAR (MINOR) Vs. THE REGIONAL ADMINISTRATOR
December 19, 2017
KOTAK MAHINDRA BANK LIMITED 3RDRD FLOOR, "CEEBROSS CENTRE" NO.39, MONTEITH ROAD, EGMORE, CHENNAI Vs. R. SUBRAMANIAN
February 1, 2017
KOTHAR BEEVI @ BADRUNNISHA Vs. K. AMINUDEEN
June 8, 2017
KOVALAM SANTHANA KRISHNAN MOHAN Vs. INCOME TAX OFFICER
November 20, 2017
KOVILMANI Vs. NAVAMANI
July 10, 2017
KRISHNA CREATIONS Vs. COMMISSIONER OF CUSTOMS
September 7, 2017
KRISHNA KUMAR SOOD Vs. SRINATH RAJAM
December 22, 2017
KRISHNA PONNUSWAMY AND ANOTHER Vs. DR. PUNITHA ANAND & ORS.
November 13, 2017
KRISHNAKANTH Vs. THE MANAGING DIRECTOR, THE METROPOLITAN TRANSPORT CORPORATION LTD.,
June 5, 2017
KRISHNAMOORTHY Vs. AYYAM PERUMAL KOUNDER (DECEASED)
December 20, 2017
KRISHNAN SRIDARAN RAJENDRAN Vs. STATE
December 21, 2017
KRISHNARAJ Vs. THE DEPUTY SUPERINTENDENT OF POLICE
February 7, 2017
KRISHNASAMY Vs. THE STATE BY INSPECTOR OF POLICE, ANNUR POLICE STATION, COIMBATORE DISTRICT, CRIME NO.109 OF 2013
February 10, 2017
KRISHNASWAMI VIJAYAKUMAR Vs. PRINCIPAL DIRECTOR OF INCOME TAX (INVESTIGATION)
November 17, 2017
KRISHNAVENI Vs. MUTHUMANICKAM
November 30, 2017
KRUPPAN CHETTIAR (DIED) Vs. SPECIAL TAHSILDAR, ADI DRAVIDAR WELFARE DEPT.
July 11, 2017
KUMAR Vs. STATE OF TAMIL NADU
October 31, 2017
KUMAR Vs. STATE REP BY INSPECTOR OF POLICE
December 13, 2017
KUMAR Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
January 11, 2017
KUMAR @ HOME GUARD KUMAR Vs. STATE, REP BY SUB-INSPECTOR OF POLICE
November 22, 2017
KUMAR ALIAS PUSHPAKUMAR Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
September 13, 2017
KUMAR IMPEX, REP BY ITS PROPRIETOR MUKESH KUMAR PROHIT Vs. COMMERCIAL TAX OFFICER SOWCARPET ASSESSMENT CIRCLE
December 22, 2017
KUMARAN TRADING COMPANY Vs. DEPUTY COMMERCIAL TAX OFFICER
July 19, 2017
KUMARASAMY Vs. THE DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES
August 1, 2017
KUMARAVEL Vs. RAJENDIRAN
February 24, 2017
KUMARAVEL Vs. STATE
December 13, 2017
KUMARESAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE, VRIDDHACHALAM POLICE STATION, VRIDDHACHALAM, CUDDALORE DISTRICT (CRIME NO.662 OF 2014)
January 12, 2017
KUMARI Vs. STATE OF TAMIL NADU, (MADRAS)
December 4, 2017
KUPPAMMAL Vs. DEIVENDRAN
April 28, 2017
KUPPAN @ SATHISHKUMAR Vs. SECRETARY TO GOVERNMENT
December 15, 2017
KUPPUSAMY GOUNDER Vs. PERUMAL
April 13, 2017
KURAISHA BEEVI Vs. MYMOONATH
December 19, 2017
KURAL VENDHAN NATCHATRA MARY @ K.N. MARY Vs. GUNALAN & ORS.
March 22, 2017
KURIEN ABRAHAM Vs. CHIEF CONTROLLING REVENUE AUTHORITY CUM INSPECTOR GENERAL OF REGISTRATION
October 26, 2017
KUTHBUDDIN MUNEEB REP BY HIS POWER AGENT SHAHEEN MUNEEB Vs. AUTHORISED OFFICER, KOTAK MAHINDRA BANK LTD
January 5, 2017
L & T FINANCE LTD Vs. COMMERCIAL TAX OFFICER
August 21, 2017
L . RATHANCHAND SARMA Vs. VINAYAKA EXPORTS & IMPORTS
August 29, 2017
L CLASSIC MARY Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
January 24, 2017
L G BALAKRISHNAN & BROS LTD , REP BY CHIEF FINANCIAL OFFICER, N RENGARAJ Vs. DEPUTY COMMISSIONER (CT) (FAC), COIMBATORE
August 17, 2017
L RAJARAM Vs. N RAJESEKARAN
December 18, 2017
L RANGASWAMY Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION [CBE] LTD
February 2, 2017
L. AMUTHA Vs. THE CHIEF SECRETARY GOVERNMENT OF TAMIL NADU FORT ST. GEORGE
April 19, 2017
L. BAKIARAJ Vs. STATE REP. BY INSPECTOR OF POLICE, TOWN EAST POLIC
December 21, 2017
L. JEEVA Vs. THE SECRETARY TO GOVERNMENT, LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, CHENNAI
November 1, 2017
L. SULTHANA Vs. THE UNION OF INDIA
December 4, 2017
L. VENKATRAMAN Vs. NARASUS COFFEE COMPANY
March 10, 2017
L.K. RAJU Vs. S.N. SAMIAPPAN
April 10, 2017
L.M. KRISHNAN Vs. V. KARUNANIDHI
December 21, 2017
L.MURARI Vs. VE.JEYARAJ
October 31, 2017
L.S. MAILANATHAN, ASSISTANT TEACHER Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
August 23, 2017
LABORATE PHARMACEUTICAL INDIA LTD. Vs. UNION OF INDIA
October 24, 2017
LAIQUA SULTANA Vs. SYED BEGUM (DIED)
November 8, 2017
LAKHSMI Vs. THE REVENUE DIVISIONAL OFFICER
July 28, 2017
LAKSHMI Vs. K. N. S. NAMMALVAR (DIED)
February 21, 2017
LAKSHMI Vs. P. MANICKAM
March 3, 2017
LAKSHMI Vs. M THANGAVEL
February 21, 2017
LAKSHMI AGENCIES Vs. R. MEENAKSHI
January 9, 2017
LAKSHMI DEVAMMA & ORS. Vs. V. CHINNAPPA
December 5, 2017
LAKSHMI MACHINE WORKS LTD , REP BY CHIEF FINANCIAL OFFICER, C B CHANDRASHEKAR Vs. DEPUTY COMMISSIONER (CT), COIMBATORE
August 17, 2017
LAKSHMI RANGA COMPLEX Vs. UMADEVI
February 1, 2017
LAKSHMI SAW MILL Vs. COMMERCIAL TAX OFFICER, COMMERCIAL TAXES DEPARTMENT, PUDUCHERRY
February 20, 2017
LAKSHMIKANTHAN Vs. S. RENGASAMY AND ANOTHERS
December 18, 2017
LANCOR GUDUVANCHERY DEVELOPMENTS LIMITED Vs. LANCOR HOLDINGS LIMITED
January 3, 2017
LAND ACQUISITION OFFICER Vs. PANEERSELVAM
June 14, 2017
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. GOVINDARAJ AND OTHERS
January 31, 2017
LAND ACQUISITION OFFICER AND SPECIAL TAHSILDAR (LA) CHENNAI METRO RAIL LIMITED Vs. ANNA JOSEPH
November 28, 2017
LAND ACQUISITION OFFICER/REVENUE DIVISIONAL OFFICER Vs. AMEERHAMSHA AND OTHERS
January 24, 2017
LAND ACQUISITION OFFICER/REVENUE DIVISIONAL OFFICER Vs. LAKSHMIAMMAL AND OTHERS
January 24, 2017
LATHA Vs. STATE
February 8, 2017
LATHA Vs. R SORNARAJ
June 9, 2017
LATHA RAJENDRAN Vs. HONBLE MR JUSTICE HARIPARANTHAMAN (RETD)
August 30, 2017
LATHA RAJINIKANTH Vs. COMMISSIONER, CORPORATION OF CHENNAI, RIPON BUILDINGS
November 20, 2017
LAWRANCE Vs. ANUSHAMMAL
January 31, 2017
LAZER Vs. YESUPATHAM
December 18, 2017
LEE PHARMA LIMITED Vs. LEE PHARMACEUTICALS
May 8, 2017
LEELAVATHI Vs. THE SECRETARY TO GOVERNMENT
April 6, 2017
LEMINA @ JEBAKANI Vs. THE STATE REPRESENTED BY THE SUB INSPECTOR OF POLICE
February 10, 2017
LIBERTY GRANITES LTD REPRESENTED BY ITS DIRECTOR ABHISHEK SARAOGI Vs. ASSISTANT COMMISSIONER (CT), HOSUR (SOUTH)
February 15, 2017
LIFESTYLE EQUITIES CV Vs. QDSEATOMAN DESIGNS PVT LTD
October 13, 2017
LINGASAMY GOUNDER Vs. S PALANISAMY GOUNDER
July 12, 2017
LOCUZ ENTERPRISES SOLUTIONS LIMITED Vs. ASSISTANT COMMISSIONER (CT)
January 4, 2017
LOGAMURUGAN Vs. STATE
February 8, 2017
LOGANATHAN AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, J
March 8, 2017
LOON KARAN KAWAD Vs. CUSTOMS AND EXCISE SETTLEMENT COMMISSION ADDITIONAL BENCH
July 25, 2017
LOVELY OFFSET PRINTERS Vs. CESTAT
February 15, 2017
M A PALANISAMY Vs. M MYLSAMY
September 1, 2017
M AMUTHA Vs. GOVERNMENT OF TAMIL NADU
February 3, 2017
M ARULSEKARI Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT
January 19, 2017
M BABU Vs. STATE AND OTHERS
October 13, 2017
M BABY RANI Vs. DIRECTOR OF PUBLIC LIBRARIES
July 18, 2017
M BAGGIA LAKSHMI Vs. M VIJAYA RAJAN
March 8, 2017
M BALASUBRAMANIAN Vs. REGIONAL TRANSPORT OFFICER, POLLACHI, COIMBATORE DISTRICT
March 7, 2017
M C THANGAVELAN Vs. CERCLE DE PONDICHERRY, REP BY ITS PRESIDENT, S SELVAGANDHI
October 26, 2017
M CHARLES Vs. AUTHORISED OFFICER ASSET RECONSTRUCTION COMPANY (INDIA) LTD
July 7, 2017
M CHELLAPANDIAN Vs. SECRETARY,ENERGY DEPARTMENT
October 25, 2017
M CHITHIRAIVEL Vs. DIRECTOR GENERAL OF POLICE
July 14, 2017
M DAISY VEDAMANI Vs. DIRECTOR, DIRECTORATE OF TEACHER EDUCATION RESEARCH AND TRAINING
September 13, 2017
M ELANGOVAN Vs. STATE OF TAMIL NADU
January 6, 2017
M GAJA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
January 20, 2017
M GNANASEKARAN Vs. MOTHI PERIYAKARUPPAN @ M MAHARAJAN
October 11, 2017
M GOPAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVT
March 20, 2017
M GOPALAKRISHNAN Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
June 22, 2017
M GOPALAN Vs. ANURADHA SURESH
November 15, 2017
M JAHABAR HUSSAIN Vs. S M MOHAMMED FATHI ALI
August 10, 2017
M JAMAL MYDEEN Vs. DEPUTY SUPERINTENDENT OF POLICE
January 19, 2017
M JAYARAMAIAH Vs. L LAKKAPPA
September 7, 2017
M JEGANATHAN Vs. SASIREKHA
July 20, 2017
M JESU ANTONY ARULRAJ Vs. PRESIDENT, KOMMADIKOTTAI PANCHAYAT
August 10, 2017
M JEYAPRAKASAN Vs. DISTRICT BACKWARD CLASSES AND MINORITY WELFARE OFFICER
April 13, 2017
M K MAHALAKSHMI Vs. COMMISSIONER OF INCOME TAX
September 22, 2017
M K SEETHARAMAN Vs. M K JEGANATHAN
April 10, 2017
M K THANGAVELU Vs. R BASKARAN
April 18, 2017
M KAJA NIJAMUDDEN Vs. A RAJAMANI
February 21, 2017
M KALIAPPAN Vs. STATE OF TAMILNADU REP BY PRINCIPAL SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI
September 13, 2017
M KALYANI Vs. COMMISSIONER, GREATER CHENNAI CORPORATION
September 27, 2017
M KANNAPPAN Vs. DISTRICT COLLECTOR, NAMAKKAL DISTRICT
December 21, 2017
M KAREEMKANI Vs. C JEYAVEERAN
September 12, 2017
M KARTHIK Vs. STATE OF TAMIL NADU
November 20, 2017
M KARUPPAIAH Vs. SPECIAL COMMISSIONER FOR REVENUE ADMINISTRATION, EZHILAGAM, CHEPAUK, CHENNAI
September 18, 2017
M KIRUBAPURI Vs. STATE OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT, FORT ST GEORGE, CHENNAI
October 31, 2017
M KUMARESAN Vs. ARBITRATOR/DISTRICT COLLECTOR, SALEM DISTRICT
August 9, 2017
M LAKSHMI Vs. ADDITIONAL SECRETARY GOVERNMENT OF INDIA
November 3, 2017
M MADHESWARI Vs. D MURUGESAN
November 24, 2017
M MAHALINGAM Vs. SYNDICATE BANK REPRESENTED BY ITS PERSONNEL MANAGER MANIPAL
August 3, 2017
M MAHESWARAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY
October 23, 2017
M MALLIGA Vs. MANAGING DIRECTOR TAMIL NADU FISHERS DEVELOPMENT CORP LTD
August 29, 2017
M MARIA RATHNA GRACY Vs. UNION TERRITORY OF PUDUCHERRY
December 13, 2017
M MARIAPPAN Vs. DEPUTY SUPERINTENDENT OF POLICE PULIANKUDI RANGE
August 23, 2017
M MARKANDEYALU Vs. SULTHAN AHAMED
October 24, 2017
M MEENA Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT
September 21, 2017
M MICHAEL SANTHA FORGIA Vs. DIRECTOR GENERAL OF POLICE, CHENNAI
May 10, 2017
M MOHAN Vs. R MANIVEL
July 28, 2017
M MOVENDIRAN Vs. DIRECTOR, DEPARTMENT PUBLIC HEALTH AND PREVENTIVE MEDICINE
July 27, 2017
M MUGUNTHAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION
April 26, 2017
M MUNUSAMY Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT
December 21, 2017
M MUNUSAMY Vs. SARASWATHY
January 23, 2017
M MURUGAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 13, 2017
M MUTHUCHARAM Vs. SABITHA, I A S , SECRETARY TO GOVERNMENT OF TAMIL NADU, SCHOOL EDUCATION DEPARTMENT, FORT ST GEORGE, CHENNAI
December 18, 2017
M MUTHURAMALINGAM Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
June 6, 2017
M MUTHUSAMY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
September 20, 2017
M N KARUPPAYAN Vs. SECRETARY MINISTRY OF SCHOOL DEPARTMENT, GOVERNMENT OF TAMIL NADU, SECRETARIAT, CHENNAI
September 11, 2017
M NAGARAJ Vs. JR HOUSING DEVELOPERS PVT LTD
August 2, 2017
M NATARAJAN Vs. DISTRICT COLLECTOR, THIRUVALLUR
April 27, 2017
M O HASAN KUTHOOS MARICAR LTD Vs. ASSISTANT REGIONAL DIRECTOR, REGIONAL OFFICE
December 22, 2017
M OBILIAPPA Vs. STATE OF TAMIL NADU, REP BY ITS SECREARY TO GOVERNMENT
August 18, 2017
M PARAMASIVAM Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, TRANSPORT DEPARTMENT, FORT ST , GEORGE, CHENNAI
September 14, 2017
M PARIMANAM @ PARIMANA KONAR Vs. T EGAMMAI
March 20, 2017
M PARIVELAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT DEPARTMENT
April 3, 2017
M PHILOMIN RAJ Vs. DISTRICT COLLECTOR, THOOTHUKUDI DISTRICT
September 8, 2017
M PRAKASH CHAND Vs. NIRMALA SETHURAMAN
February 24, 2017
M RAJAMANOHARI Vs. S TENMADHU
February 8, 2017
M RAJASEKARAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
January 30, 2017
M RAMASAMY Vs. INDIAN OVERSEAS BANK REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER/MD
June 21, 2017
M RANGANATHAN Vs. V RAMASAMY
February 16, 2017
M RATHAKRISHNAN Vs. STATE THROUGH INSPECTOR OF POLICE, CENTRAL BUREAU OF INVESTIGATION
October 13, 2017
M RATHINAVEL Vs. REGISTRAR GENERAL, MADRAS HIGH COURT OF JUDICATURE
August 10, 2017
M ROMANS Vs. PRESIDENT, NATIONAL BOARD OF EXAMINATIONS
April 21, 2017
M S ARORA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT
March 9, 2017
M S KANNAN Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
August 8, 2017
M S SHANMUGAPRIYA Vs. S THYAGARAJAN
August 2, 2017
M S THAVAMANI Vs. AUTHORISED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
August 7, 2017
M SAKUBAR SADIK Vs. STATE REP BY INSPECTOR OF POLICE
November 7, 2017
M SALAHUDEEN(DIED) Vs. DISTRICT COLLECTOR
August 31, 2017
M SANGILI Vs. CHIEF SECRETARY OF TAMIL NADU, ST GEORGE FORT, CHENNAI
October 26, 2017
M SATHISHKUMAR Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION
April 19, 2017
M SEENINATHAN Vs. INSPECTOR OF POLICE THEVUR POLICE STATION
November 3, 2017
M SEKARAN Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
September 4, 2017
M SENTHIL Vs. S BHOOMA
November 22, 2017
M SENTHILKUMAR Vs. VIJAY AGENCIES
September 18, 2017
M SHENBAGAVALLI Vs. S RAMASAMY
April 4, 2017
M SHIVKUMAR Vs. DIRECTOR OF SCHOOL EDUCATION
August 8, 2017
M SINGAM Vs. SUPERINTENDENT OF POLICE, MADURAI DISTRICT
August 24, 2017
M SUBASH BABU Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT
November 27, 2017
M SUBRAMONIA PILLAI Vs. NAGARAJAN
February 20, 2017
M SURIYA PRABHA Vs. KARUPAYEE @ PAPAYEE
July 12, 2017
M SWAMINATHAN Vs. STATE
December 13, 2017
M THYAGARAJAN Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
March 3, 2017
M UDHAYASURIYAN Vs. B SELVAM
September 8, 2017
M VADIVELU Vs. REGIONAL PROVIDENT FUND COMMISSIONER REGIONAL OFFICE
January 6, 2017
M VARADHARAJULUE Vs. STATE REP BY INSPECTOR OF POLICE, CBI/EOW/CHENNAI
November 22, 2017
M VASUKI Vs. B KESAVAN
January 19, 2017
M VENKATACHALAM Vs. K M VELU
December 5, 2017
M VENKATRAMANAN Vs. UNIVERSITY OF MADRAS, REP BY REGISTRAR
September 13, 2017
M VENUGOPAL MUNAGA Vs. KOTAK MAHINDRA BANK LIMITED
January 24, 2017
M YASODAMMAL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI
October 25, 2017
M ZEENATH BEGAM Vs. P PATTAYE
August 18, 2017
M. ALFRED Vs. THE SPECIAL DEPUTY COLLECTOR (STAMPS)
October 9, 2017
M. AMMASAYAPPAN Vs. MUTHUSAMY (DIED)
January 25, 2017
M. AMSAVALLI Vs. THE DIRECTOR OF TOWN AND COUNTRY PLANNING, 807, ANNA SALAI, CHENNAI AND ANOTHER
June 27, 2017
M. ANBALAGAN Vs. ENQUIRY OFFICER, OFFICE OF THE CO-OP. DEPUTY REGISTRAR, MUSIRI
April 6, 2017
M. ANTHONY (DIED) Vs. S.R. MUTHUSAMY
June 5, 2017
M. APPAVU Vs. THE CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU,
March 2, 2017
M. ARUCHAMY Vs. S. KASIVISWANATHAN
December 19, 2017
M. CHANDRU Vs. THE GENERAL MANAGER
December 5, 2017
M. CHINNAPPAN (DECEASED) S/O.MUNUSAMY CHETTIAR Vs. M. RANGANATHAN, S/O.MUNUSAMY CHETTIAR
January 5, 2017
M. DHANASEKARAN Vs. S. KRISHNAN
July 4, 2017
M. DURAIPANDIAN Vs. THE MANAGEMENT OF AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE
June 30, 2017
M. EASWARI AND ORS. Vs. THE UNION OF INDIA
December 22, 2017
M. GANGACHALAM Vs. STATE OF TAMIL NADU AND OTHERS
December 6, 2017
M. JAYAPRAKASH NARAYANAN Vs. SANTHAMMAL
August 29, 2017
M. JOTHI Vs. THE DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, RAMANATHAPURAM DISTRICT, RAMANATHAPURAM AND OTHERS
April 18, 2017
M. KANDASAMY MUDALIAR Vs. STATE BY INSPECTOR OF POLICE
June 9, 2017
M. KARUNAGARAN Vs. THE SECRETARY CHENNAI PORT TRUST ADMINISTRATIVE OFFICE RAJAJI SALAI
January 25, 2017
M. KATTURAJA Vs. TAMIL NADU STATE LEVEL SCRUTINY COMMITTEE
July 21, 2017
M. KAVITHA Vs. G. MURUGAN
June 1, 2017
M. KRISHMA BOTHRA Vs. PRINCIPAL SECRETARY TO GOVERNMENT
November 22, 2017
M. KRISHNAMOORTHY Vs. K. PONDEEPANKAR
April 28, 2017
M. KRISHNAMURTHY Vs. THE SUB DIVISIONAL MAGISTRATE
January 24, 2017
M. KUBENDRA RAO Vs. R. VENKATACHALAM AND ANR.
March 3, 2017
M. KULASEKARAN Vs. M. DHANAPATHY
February 28, 2017
M. MAHALINGAM Vs. ENGINEER IN CHIEF, WATER RESOURCES DEPARTMENT, PUBLIC WORKS DEPARTMENT, CHENNAI
December 12, 2017
M. MEENAMBAL Vs. A. BAMA
June 13, 2017
M. NAGARAJAN Vs. T. DURAIPANDIAN
August 18, 2017
M. NAINAR MOHAMMED Vs. STATE OF TAMIL NADU
May 24, 2017
M. NAZNEEN Vs. AUTHORISED OFFICER INDIAN BANK
July 28, 2017
M. NITHIYA Vs. STATE OF TAMIL NADU
June 15, 2017
M. PERUMAL Vs. THE DISTRICT COLLECTOR, O/O. DISTRICT COLLECTOR, KANCHIPURAM, KANCHIPURAM DISTRICT
February 9, 2017
M. PONNUSAMY Vs. PRESIDING OFFICER, LABOUR COURT
June 29, 2017
M. RAJARAM Vs. STATE
November 14, 2017
M. RAJENDRAN Vs. S.K. NATESAN
August 7, 2017
M. RAJESH Vs. P. DEEPAK RAJ
February 10, 2017
M. RAMAKRISHNAN (DIED) & ORS. Vs. HINDUSTAN PETROLEUM CORPORATION LTD.
October 9, 2017
M. RAMANI Vs. TAMILNADU GENERATION AND DISTRIBUTION CORPORATION, REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR, 144 ANNA SALAI, CHENNAI
January 25, 2017
M. RAMASAMY Vs. STATE
October 4, 2017
M. SANKARAN Vs. K. DEIVENDRAN
November 7, 2017
M. SANKARANARAYANAN Vs. THE STATE
October 10, 2017
M. SARASWATHY Vs. DISTRICT COLLECTOR, VELLORE DISTRICT
January 4, 2017
M. SARAVANAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
January 5, 2017
M. SARAVANAN Vs. S. MURUGESAN
September 4, 2017
M. SHANTHI Vs. BANK OF BARODA
August 9, 2017
M. SIVA SUBRAMANIAN Vs. THE STATE REP. BY THE INSPECTOR OF POLICE, C.C.B., AVS
October 24, 2017
M. SIVASUBRAMANIAN Vs. DISTRICT COLLECTOR
January 6, 2017
M. SRIDHAR & ORS. Vs. THE MANAGING DIRECTOR
December 22, 2017
M. SRINIVASAN & ANR. Vs. V.P. KRISHNAMURTHY
September 20, 2017
M. SUBRAMANIAM @ M.S. MANI Vs. S. RAVICHANDRAN
December 8, 2017
M. SUDHA PARAMESWARI Vs. JOINT SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
April 25, 2017
M. SUNDARARAJ Vs. S. RADHIKA
June 20, 2017
M. TAMILARASAN Vs. THE CHAIRMAN & MANAGING DIRECTOR, TAMIL NADU ELECTRICITY BOARD, NO.144, ANNA SAALAI, CHENNAI
December 14, 2017
M. THANGAVEL Vs. R. RAJENDRAN
June 5, 2017
M. THIRUMALAISAM Vs. THE SECRETARY
January 5, 2017
M. THIYAGARAJAN Vs. THE STATE OF TAMIL NADU, REP. BY ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST. GEORGE, CHENNAI & ORS.
August 31, 2017
M. UDAYAKUMAR Vs. GOVERNMENT OF TAMIL NADU
April 10, 2017
M. VAITHYANATHAN Vs. THE DISTRICT COLLECTOR, COLLECTORATE BUILDING, NAGERCOIL, KANYAKUMARI DISTRICT
November 16, 2017
M. VELMURUGAN Vs. THE COMMISSIONER, RAMANATHAPURAM MUNICIPALITY
May 30, 2017
M. VENKATACHALAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CO.
April 7, 2017
M. VIJAYALAKSHMI Vs. SADHU A.N. SIRCAR FOUNDATION REP.BY ITS BOARD OF TRUSTEES MR.E.NANDAKUMAR S/O. MR.ELUMALAI NO.246, RAJARATHINAM NAGAR 2ND STREET, KODUNGAIYUR CHENNAI
March 2, 2017
M. VISWANATH Vs. P. DAVID JAWAHAR AND OTHER
July 26, 2017
M.A. PALANISAMY Vs. T.S. SIVAKUMAR
June 9, 2017
M.ANGKUMAR Vs. THE EXECUTIVE MAGISTRATE CUM
December 19, 2017
M.ANNAMALAI Vs. STATE OF TAMIL NADU REP. BY ITS SECRETARY TO GOVERNMENT HOME, PROHIBITION AND EXCISE DEPARTMENT
July 25, 2017
M.APPAVOO Vs. M.NAGARAJAN
February 13, 2017
M.BARAGATHULLAH Vs. CHAIRMAN, TAMIL NADU UNIFORM SERVICES RECRUITMENT BOARD
November 10, 2017
M.BASKARAN Vs. RAGHAVAN AND ANR.
February 9, 2017
M.CHANDIRAN Vs. TAMIL NADU STATE MARKETING CORPORATION LIMITED
November 23, 2017
M.CHOKKAN Vs. THE SUPERINTENDENT OF POLICE DHARMAPURI DISTRICT
August 31, 2017
M.DHANAM Vs. THE ADDL.DIRECTOR OF SURVEY & LAND RECORDS
October 31, 2017
M.ELANGOVAN Vs. STATE OF TAMIL NADU
January 6, 2017
M.G. MUHUNDHARAJAN Vs. THE STATE OF TAMIL NADU
July 14, 2017
M.G. NARASIMHA RAO Vs. THE CHAIRMAN, BOARD OF GOVERNORS, THE INDIAN INSTITUTE OF TECHNOLOGY, MADRAS, NO. 3 JASWANT BAUG (RUNWAL PARK), BEHIND AKBARALLYS, CHEMBUR NAKA, CHEMBUR, MUMBAI
September 5, 2017
M.H. SYED IBRAHIM Vs. THE GOVERNMENT OF TAMILNADU
March 17, 2017
M.I.CHRISTOPHER Vs. THE DISTRICT FOREST OFFICER AND ANR.
February 17, 2017
M.JAFFER KHAN Vs. BHARATHI MAKKAL NALA SANGAM
September 7, 2017
M.KALAISELVI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT DEPARTMENT OF HOME EXCISE AND PROHIBITION ,SECRETARIAT FORT ST.GEORGE,CHENNAI
January 24, 2017
M.KANNAN Vs. STATE
February 17, 2017
M.KIRUBAPURI Vs. THE STATE OF TAMIL NADU
October 31, 2017
M.KRISHMA Vs. STATE OF TAMIL NADU
November 1, 2017
M.KRISHNAKUMAR Vs. THE FOREST RANGER
February 9, 2017
M.L.C.CORPORATION Vs. M/S.BALAVIGNA WEAVING MILLS (PVT.) LTD. AND ANR.
February 13, 2017
M.MANIMEKALAI Vs. THE GOVERNMENT OF TAMIL NADU
January 5, 2017
M.MOHAN Vs. ASSISTANT EXECUTIVE ENGINEER
November 1, 2017
M.MOORTHY Vs. M.NOORJESMI
August 1, 2017
M.MURUGAN Vs. THE COMMISSIONER OF POLLICE, COMMISSIONER OFFICE
February 28, 2017
M.MURUGAN Vs. THE DEPUTY INSPECTOR GENERAL OF POLICE
January 23, 2017
M.NATARAJAN AND OTHERS Vs. STATE
November 17, 2017
M.P. BALASUBRAMANIAN (DIED) (1) B. KAMALAM & ORS. Vs. DR. C. JAYANTHI
September 7, 2017
M.PERUMAL Vs. THIRUCHIRAPALLI CORPORATION
January 9, 2017
M.PHILIP @ KANNUSAMY Vs. J.GUNALAN
January 2, 2017
M.R. BALASHANMUGAM Vs. THE DEPUTY REGISTRAR OF COOP. SOCIETIES
September 19, 2017
M.R. PARTHIBANRAJ Vs. R. KAUSIK
September 20, 2017
M.R. RATHINDRAN Vs. SARARSWATHI NARAYANAN
July 17, 2017
M.R. SARAVANAKUMAR Vs. STATE
November 27, 2017
M.R. SURESH KUMAR AND OTHERS Vs. STATE
January 6, 2017
M.R.J. PREMNATH Vs. STATE
March 2, 2017
M.R.SUBRAMANIAM Vs. G.S.ABIMUNISSA
October 12, 2017
M.RADHAKRISHNAN Vs. THE CHAIRMAN
October 31, 2017
M.RANGARAJ Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION
January 30, 2017
M.S. DHANASINGH (DECEASED) Vs. INBAM PADMINI SELVARAJ
April 11, 2017
M.S. JAFFAR SAIT, FORMERLY ADDITIONAL DIRECTOR GENERAL OF POLICE INTELLIGENCE CHENNAI SPECIAL OFFICER REFUGEE CAMP 363 SETHU NAGAR MANDAPAM RAMNAD DISTRICT Vs. THE UNION OF INDIA, REP BY THE SECRETARY TO THE MINISTRY OF HOME AFFAIRS NORTH BLOCK NEW DELHI
January 12, 2017
M.S. MURUGAN Vs. THE STATE OF TAMIL NADU
October 11, 2017
M.SANDEEP BOTHRA Vs. STATE
October 27, 2017
M.SANKAR GANESH Vs. THE JOINT COMMISSIONER AND ANR.
February 16, 2017
M.SANKAR NADAR Vs. DEVA KRISHNAN
January 20, 2017
M.THILAGAR Vs. STATE OF TAMIL NADU
July 5, 2017
M.V. SOMASUNDARAM Vs. TAMIZHARASI AND OTHERS
January 11, 2017
M.V.R.S. PRASAD Vs. SUN TV NETWORK LTD., MURASOLI MARAN TOWER, 73, MRC NAGAR MAIN ROAD, MRC NAGAR, CHENNAI 600 028
March 8, 2017
M.VENMANI Vs. THE DIRECTOR OF LEGAL STUDIES
August 18, 2017
M/S DAEIOU PHARMACEUTICALS PRIVATE LIMITED AND ANR. Vs. INSPECTOR OF POLICE, CBI
December 21, 2017
M/S MAYA APPLIANCES PRIVATE LIMITED, NO.10/5, ROYAL ENCLAVE, BESANT AVENUE, ADYAR, CHENNAI Vs. BUTTERFLY GANDHIMATHI APPLIANCES LTD., 143, PUDUPAKKAM VILLAGE, KELAMBAKKAM
January 9, 2017
M/S PECHIAMMAN AGENCY Vs. RAJA SATHISH T. KUMAR
December 8, 2017
M/S SANTHOSH & CO REP BY ITS PROPRIETRIX Vs. ASSISTANT COMMISSIONER (CT)
April 10, 2017
M/S SARAVANA STORE, REPRESENTED BY ITS PARTNER Vs. RENGANATHAN
February 17, 2017
M/S SESA GOA LIMITED REPRESENTED BY ITS POWER OF ATTORNEY AGENT Vs. BOARD OF TRUSTEES OF PORT OF CHENNAI
March 22, 2017
M/S SESHAYEE PAPER AND BOARDS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2017
M/S SIEGWERK INDIA PRIVATE LIMITED REP BY ITS ADMINISTRATION HEAD Vs. ASSISTANT COMMISSIONER (CT), THIRUVOTTIYUR ASSESSMENT CIRCLE
December 20, 2017
M/S SOUTH INDIA CORPORATION LTD REP BY ITS AUTHORISED SIGNATORY Vs. COMMISSIONER OF SERVICE TAX
June 13, 2017
M/S SREE BANNARIAMMAN CHITS AND FINANCE REP BY ITS MANAGING PARTNER Vs. STATE
December 14, 2017
M/S SUN PHARMACEUTICAL INDUSTRIES LTD REP BY ITS AUTHORISED SIGNATORY Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
December 22, 2017
M/S SURANA INDUSTRIES LTD Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA
July 10, 2017
M/S TABLETS INDIA LTD Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
June 22, 2017
M/S THIRUMOORTHI ROAD LINES REP BY ITS PROPRIETOR Vs. COMMERCIAL TAX OFFICER
April 12, 2017
M/S TRISUL OVERSEAS REPRESENTED BY ITS PARTNER Vs. ASSISTANT COMMISSIONER (CT), RANIPET
August 16, 2017
M/S. AAKAVI SPINNING MILLS PVT LTD. Vs. THE AUTHORITY FOR CLARIFICATION AND ADVANCE RULING
December 13, 2017
M/S. ADITYA BIRLA MONEY LIMITED (FORMERLY KNOWN AS M/S. APOLLO SINDHOORI CAPITAL INVESTMENTS LIMITED) Vs. MR. M. HUSSAIN AHMED AND OTHERS
January 4, 2017
M/S. ALBERT AND COMPANY PRIVATE LTD. Vs. FOOD CORPORATION OF INDIA, HAVING ITS REGIONAL OFFICE AT NO. 124, GREAMES ROAD, CHENNAI
February 3, 2017
M/S. ALFA INVESTMENTS Vs. THE INCOME TAX OFFICER
October 31, 2017
M/S. ALFRED BERG AND CO. (I) PVT. LTD. Vs. STATE OF TAMIL NADU
June 30, 2017
M/S. ALM ENTERPRISES NO. 134/63, 2ND FLOOR SHAIK MAISTRY STREET ROYAPURAM, CHENNAI Vs. THE COMMISSIONER OF CUSTOMS (IMPORTS) NO. 60, RAJAJI SALAI, CUSTOMS HOUSE, CHENNAI
January 31, 2017
M/S. ANCHOR MARINE SERVICE Vs. MR. PRAKASH H. MEHTANI
November 3, 2017
M/S. ARCHER POWER SYSTEMS PRIVATE LIMITED Vs. KOHLI VENTURES LIMITED COMPANY INCORPORATED IN BRITISH VIRGIN ISLAND
November 16, 2017
M/S. ARVIND REMEDIES LTD. Vs. COROMANDEL ENGINEERING COMPANY LIMITED, CHENNAI
December 8, 2017
M/S. B.R. PETROCHEM PVT. LTD. Vs. INCOME TAX OFFICER
April 24, 2017
M/S. BAJAJ ALLIANCE GENERAL INSURANCE CO. LTD., GE PLAZA, AIRPORT ROAD, YERWADA, PUNE Vs. N. KARTHIK
February 8, 2017
M/S. BALAJI INDUSTRIES LTD. Vs. THE DEPUTY COMMISSIONER OF WEALTH TAX
April 18, 2017
M/S. BALI TRADING PVT. LTD. REP. BY ITS DIRECTOR Vs. PRINCIPAL COMMISSIONER OF INCOME
September 4, 2017
M/S. BHARAT PETROLEUM CORPORATION LTD. Vs. FRIEND
October 25, 2017
M/S. BHARATH ENGINEERING Vs. M/S. LAVANYA HOTELS PVT. LTD.
August 9, 2017
M/S. BUHARIYA TRADERS Vs. THE CHIEF METROPOLITAN MAGISTRATE
September 19, 2017
M/S. CADENSWORTH (INDIA) LTD., GUINDY HOUSE, 95, MOUNT ROAD, GUINDY, CHENNAI 600 032 Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, COMPANY CIRCLE
March 6, 2017
M/S. CADILA PHARMACEUTICALS LIMITED AND ANR. Vs. SASHI, DRUG INSPECTOR
June 30, 2017
M/S. CAIRN INDIA LTD. Vs. DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION)
November 6, 2017
M/S. CHINTHAMANI FOODS & FEEDS (P) LTD., MANAGING DIRECTOR, K.PALANIAPPA MUDALIAR, S/O. KUPPUSAMY MUDALIAR, METTUPATTI, SALEM Vs. D. CHANDRASEKAR
February 20, 2017
M/S. COLOR CHEMICALS Vs. M. DHANALAKSHMI
April 3, 2017
M/S. CYBER PEARL INFORMATION TECHNOLOGY PARK PRIVATE LIMITED Vs. INCOME TAX OFFICER
February 27, 2017
M/S. EDISON PAINTS BY ITS PARTNER N.S. JEYAMANOHARAN Vs. M/S. AGSAR MATCH INDUSTRIES BY ITS PARTNER N.A.P. ALAGAPPAN RAMDAS
April 12, 2017
M/S. ERIS LIFE SCIENCE PVT. LTD. Vs. M/S. MICRO LABS LTD.
January 11, 2017
M/S. EURO CONSTRUCTION Vs. MURUGAN
February 27, 2017
M/S. FLYWAYS Vs. M/S. ALM LEATHER EXPORTS
January 25, 2017
M/S. GMV PROJECTS AND SYSTEMS Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 14, 2017
M/S. GOLDEN PIPE COMPANY Vs. THE COMMERCIAL TAX OFFICER, THIRUVERUMBUR ASSESSMENT CIRCLE
January 18, 2017
M/S. GREENOME MARKETING PVT. LTD. Vs. MRS. GEETHA SUGUNAN
September 6, 2017
M/S. HATSUN AGRO PRODUCTS LTD. Vs. JOINT COMMISSIONER OF INCOME TAX
April 10, 2017
M/S. HOME FINDERS HOUSING LIMITED Vs. INCOME TAX OFFICER, CORPORATE WARD 2(3)
April 7, 2017
M/S. HOTEL LAKSHMI (K.R.R. GROUP) NO.26 Vs. EMPLOYEES STATE INSURANCE REGIONAL OFFICER (TAMIL NADU)
July 17, 2017
M/S. IMAGE VENTURE PVT. LTD. NO.3, FIRST CROSS STREET, LAKE AREA, NUNGAMBAKKAM, REP. BY ITS DIRECTORS, 1. MR. MATHI SEELAN, 2. MR. R. SENTHILKUMAR Vs. M/S. VASAN PUBLICATION PRIVATE LIMITED REP. BY ITS EXECUTIVE DIRECTOR MR. M.V. KUMAR NO. 757, ANNA SALAI, CHENNAI 600 002
January 3, 2017
M/S. INDIA CEMENTS INVESTMENTS SERVICES LIMITED, NO.38, STERLING ROAD, CHENNAI, REPRESENTED BY ITS ASSISTANT GENERAL MANAGER (OPERATIONS) MR. K. SATHYANARAYANAN Vs. T.P. NALLUSAMY
January 23, 2017
M/S. INDIAN OIL CORPORATION LTD. Vs. M/S. BHAGAWAN BALASAI ENTERPRISES
November 21, 2017
M/S. INDIAN RARE EARTHS LIMITED Vs. THE SECRETARY TO GOVERNMENT, INDUSTRIES (MMD1) DEPARTMENT GOVERNMENT OF TAMIL NADU
April 21, 2017
M/S. INFINITAS ENERGY SOLUTIONS PVT. LTD. Vs. INDIAN BANK
October 31, 2017
M/S. INNO ESTATES PRIVATE LIMITED Vs. DISPUTE RESOLUTION PANEL 2, OFFICE OF THE DISPUTE RESOLUTION PANEL
June 14, 2017
M/S. ION EXCHANGE ENVIRO FARMS LTD. Vs. M/S. GOLDEN EARTH GROVES LTD.
September 20, 2017
M/S. ISHTA CAPITAL PRIVATE LIMITED Vs. M/S. ARAVANDRUD CAPITAL
February 10, 2017
M/S. JAAP AUTO DISTRIBUTORS Vs. ASSISTANT COMMISSIONER OF CUSTOMS
October 5, 2017
M/S. JAI MURUGAN TEXTILES LIMITED Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
August 28, 2017
M/S. JEWELS MAGNUM Vs. DEVELOPMENT COMMISSIONER MEPZ
February 24, 2017
M/S. KANISHKA ENTERPRISES Vs. SHRI PRASHANTH KUMAR KAKARLA
November 23, 2017
M/S. KGS CONSTRUCTIONS LIMITED Vs. KARISHMAA MEP SERVICES PVT. LTD.
February 6, 2017
M/S. KING FLOUR UNIT (PVT) LTD Vs. UNION OF INDIA SOUTHERN RAILWAY
August 9, 2017
M/S. KOTTUKULAM ENGINEERS (P) LTD. Vs. THE PRINCIPAL CHIEF ENGINEER
February 14, 2017
M/S. LALITHA JEWELLERY MART P. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
August 11, 2017
M/S. LESSAC RESEARCH LAB (P) LTD. Vs. STATE
December 21, 2017
M/S. LINEN WORD, REP., BY ITS PROPRIETOR, TMT. S. VADIVUKARASI Vs. THE DEPUTY COMMERCIAL TAX OFFICER
October 27, 2017
M/S. MAHINDRA CONSULTING ENGINEERS Vs. SPE/CBI/ACS
July 18, 2017
M/S. MALLADI DRUGS AND PHARMACEUTICALS LIMITED Vs. GOVERNMENT OF INDIA AND ORS.
July 24, 2017
M/S. MANAJWASREE CONSTRUCTIONS PVT. LTD. Vs. MRS. JYOTHI PREM PROPRIETRIX
February 9, 2017
M/S. MARTECH PERIPHERALS PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX
April 4, 2017
M/S. MAXWELL INDUSTRIES LIMITED Vs. COTTON CORPORATION OF INDIA LTD.
December 19, 2017
M/S. MCCOY CLOTHING (P) LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER-II (C&R)
February 17, 2017
M/S. MICRO LABS LTD. Vs. M/S. ERIS LIFE SCIENCE PVT. LTD.
January 11, 2017
M/S. MUTHU FISHERIES PRIVATE LTD. Vs. CENTRAL BANK OF INDIA
April 13, 2017
M/S. N. RANGA RAO & SONS Vs. M/S. AMRUTHA AROMATICS
September 14, 2017
M/S. NATIONAL INSURANCE CO. LTD. Vs. KALIRAJAN & ORS.
October 4, 2017
M/S. NEW INDIA ASSURANCE CO. LTD. Vs. THIRU MURUGAN
January 5, 2017
M/S. NLC INDIA LIMITED (FORMERLY KNOWN AS M/S. NEYVELI LIGNITE CORPORATION LIMITED) Vs. MR. CHOCKALINGAM & ORS.
October 26, 2017
M/S. ORIENTAL INSURANCE COMPANY LIMITED Vs. G. VIJAYALAKSHMI AND OTHERS
June 29, 2017
M/S. ORIENTAL INSURANCE COMPANY LTD. Vs. LAKSHMI AND OTHERS
March 15, 2017
M/S. PANDIYAN FINANCE Vs. K. PERIYASAMY
April 4, 2017
M/S. PARAMOUNT GENSETS INDUSTRIES PRIVATE LIMITED Vs. THE REGISTRAR OF COMPANIES, TAMIL NADU, SHASTHRI BHAVAN AND OTHERS
February 3, 2017
M/S. PLANET POP FOODS PVT. LTD., REP. BY ITS DIRECTOR, MS.KAVITHA JAYARAMAN, A2, 3/1 ANGALAMMAN KOIL 2ND STREET, OFF CART TRACK ROAD, GUINDY, CHENNAI Vs. THE ASSISTANT COMMISSIONER OF CUSTOMS, (SPECIAL VALUATION BRANCH), CUSTOM HOUSE, NO.60, RAJAJI SALAI, CHENNAI
January 5, 2017
M/S. PONDY DIE CASTINGS (P) LTD. Vs. APPELLATE ASSISTANT COMMISSIONER (COMMERCIAL TAXES) PUDUCHERRY
October 27, 2017
M/S. PRIST UNIVERSITY Vs. REGISTRAR, STATE CONSUMER DISPUTES REDRESSAL COMMISSION
July 28, 2017
M/S. PROCONNECT SUPPLY CHAIN SOLUTIONS LIMITED Vs. M/S. JUST BUY LIVE ENTERPRISE PRIVATE LTD.
March 24, 2017
M/S. R.M.B. SOFTWARES PVT LTD. Vs. STATE REP. BY THE INSPECTOR OF POLICE SPE/CBI/ACB,CHENNAI
July 10, 2017
M/S. RADIANCE MEDIA P. LTD. Vs. M/S. MAGIC FRAMES, PARTNERSHIP FIRM
July 17, 2017
M/S. RAHUL FOUNDATIONS REP. BY ITS PROPRIETOR MR. RAVIKRISHNA KUMAR NEW NO.37, THIRD MAIN ROAD KASTURIBAI NAGAR, ADYAR CHENNAI Vs. M/S. CHAITANYA BUILDERS AND LEASING PRIVATE LIMITED "KAKANI TOWERS" NO.15, KHADER NAWASKHAN ROAD EGMORE, CHENNAI
February 6, 2017
M/S. RAJSHREE LAMINATES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 12, 2017
M/S. RANDSTAD INDIA PVT. LTD. Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
November 24, 2017
M/S. RAPID CARE TRANSCRIPTION P. LTD. Vs. THE INCOME TAX OFFICER CORPORATE
December 22, 2017
M/S. RCONS ESTATES Vs. M/S. ARIHANT SHELTERS (INDIA) LIMITED
March 14, 2017
M/S. RELIANCE GENERAL INSURANCE CO. LTD., CHENNAI 600 031 Vs. E. UMA RANI (P.ELUMALAI
March 7, 2017
M/S. RUCHIKA GLOBAL INTERLINKS Vs. CUSTOMS EXCISE AND SERVICE TAX APPELLATE TRIBUNAL, CHENNAI.
April 18, 2017
M/S. S. PALANIYANDI MUDALIAR MEMORIAL HOSPITAL Vs. THE TANGEDCO
June 5, 2017
M/S. SANCO TRANS LTD. Vs. CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
April 10, 2017
M/S. SCORPION INDUSTRIAL POLYMERS (P) LTD. Vs. THE COMMISSIONER OF INCOME TAX, CHENNAI
November 15, 2017
M/S. SOWNDHARI PHARMACY Vs. DIRECTOR OF DRUGS CONTROL AND ORS.
September 4, 2017
M/S. SRI KANISHK COLLECTION Vs. M/S. SKC READYMADES
August 22, 2017
M/S. SRI KRISHNA TILES AND POTTERIES (MADRAS) PVT. LTD. Vs. THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
July 27, 2017
M/S. SRI MOOGAMBIGAI CONSTRUCTIONS INDIA PVT. LTD. Vs. M/S. VENUS ENTERPRISES
September 22, 2017
M/S. SRI. SELVAMUTHUKUMAR Vs. COMMISSIONER OF INCOME TAX
February 15, 2017
M/S. SRIRAJ STEELS (P) LTD. REP. BY ITS DIRECTOR MR. S. SRIDHARAN SANNIYASIKUPPAM, PONDICHERRY Vs. UNITED INDIA INSURANCE CO. LTD., REP. BY ITS BRANCH MANAGER, NO.24, III FLOOR, RATTAN BAZAR, CHENNAI
February 3, 2017
M/S. SUNDARAM MOTORS Vs. THE JOINT COMMISSIONER
January 5, 2017
M/S. SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. THE COMMERCIAL TAX OFFICER, T.NAGAR ASSESSMENT CIRCLE, 46, PASUMPON MUTHU RAMALINGAM SALAI, CHENNAI
July 25, 2017
M/S. SUPER SALES INDIA LTD. Vs. THE CUSTOMS
September 22, 2017
M/S. SUSEE TRADES (P) LTD. Vs. THE COMMERCIAL TAX OFFICER (FAC) MADURAI RURAL (SOUTH)
October 12, 2017
M/S. TAGORE FINANCIERS Vs. K.S. VENKATARAMAN
April 3, 2017
M/S. THIRU VALLUVAR MODERN RICE MILL Vs. R.B. CHIDAMBARASAMY
November 29, 2017
M/S. TUNGABADRA MINERALS PRIVATE LIMITED NO. 322/3, II FLOOR, SREE SAPTHAGIRI ENCLAVE COLLEGE ROAD, HOSPET Vs. THE CHENNAI PORT TRUST REPRESENTED BY ITS CHAIRMAN NO. 1, RAJAJI SALAI CHENNAI
January 12, 2017
M/S. UNITED CHRISTMAS CELEBRATION COMMITTEE CHARITABLE TRUST Vs. INCOME TAX OFFICER
March 7, 2017
M/S. UNITED INDIA INSURANCE CO. LTD. Vs. PALANISAMY & ORS.
November 1, 2017
M/S. UNITED INDIA INSURANCE COMPANY Vs. KANAKAVALLI
August 10, 2017
M/S. VEPPOLODAI CHEMICALS Vs. LRC SALTS AND DYES INDIA (P) LIMITED
January 6, 2017
M/S. WELL STORES (MADRS) PRIVATE LIMITED Vs. THE TAX RECOVERY OFFICER
July 18, 2017
M/S.ADVANTAGE STRATEGIC CONSULTING PRIVATE LIMITED Vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX
December 5, 2017
M/S.ANANDRAM DEVELOPERS PRIVATE LIMITED Vs. THE NATIONAL COMPANY LAW TRIBUNAL
November 17, 2017
M/S.BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. Vs. R.PADMA
July 24, 2017
M/S.FUTURE GENERALI INDIA INSURANCE CO. LTD. Vs. K.MURUGESWARI
January 3, 2017
M/S.GOLD COTTONS AND ANR. Vs. STATE OF TAMIL NADU AND ANR.
February 2, 2017
M/S.HARI PIPES Vs. THE COMMERCIAL TAX OFFICER POLLACHI (EAST) CIRCLE
July 24, 2017
M/S.HINDUSTAN MOTOR FINANCE CORPORATION LIMITED Vs. THE DISTRICT REGSITRAR
October 3, 2017
M/S.HYUNDAI MOTOR INDIA LIMITED Vs. THE SECRETARY, INCOME TAX DEPARTMENT
October 20, 2017
M/S.M.R.M.RAMAIYA ENTERPRISES ... Vs. THE DISTRICT COLLECTOR
November 29, 2017
M/S.N.M.S.HOSPITALS (P) LTD & ANR Vs. CORPORATION BANK & ORS
December 13, 2017
M/S.NAGAPPA CORPORATION Vs. THE APPELLATE DEPUTY COMMISSIONER(CT) AND ANR.
February 9, 2017
M/S.SAKTHI PRINTECK Vs. DEPUTY DIRECTOR OF REVENUE INTELLIGENCE
December 7, 2017
M/S.SHEELA CLINIC Vs. CHIEF CONTROLLING REVENUE AUTHORITY
October 11, 2017
M/S.THE BRANCH MANAGER Vs. ARUMAI KANI
August 18, 2017
MADAPPAN Vs. STATE, REP. BY THE INSPECTOR OF POLICE,
April 13, 2017
MADASAMY Vs. STATE
October 12, 2017
MADASAMY ASARI Vs. V SURESH
July 21, 2017
MADAVAN Vs. THE STATE REP BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, ARIYALUR DISTRICT (CRIME NO. 8/2015)
March 3, 2017
MADHAIYAN Vs. STATE
September 5, 2017
MADHAMMAL Vs. THE SECRETARY TO GOVERNMENT
October 31, 2017
MADHAN Vs. STATE
August 4, 2017
MADRAS HARDTOOLS PRIVATE LIMITED BY ITS EXECUTIVE OFFICER Vs. ESSAR OFFSHORE SUBSEA LIMITED BY ITS MANAGING DIRECTOR
August 22, 2017
MADRAS LABOUR UNION, STRAHANS ROAD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, JAWAHAR VYAPAR BHAVAN
July 17, 2017
MADRAS RACE CLUB, REP BY ITS MEMBER P M ANTONY Vs. COMMISSIONER OF INCOME-TAX, CHENNAI
November 9, 2017
MADRAS SUSPENSIONS LIMITED Vs. DEPUTY COMMISSIONER OF INCOME-TAX, COMPANY CIRCLE-I
October 11, 2017
MADURA COATS PRIVATE LIMITED Vs. THE STATE OF TAMIL NADU
October 5, 2017
MAHA VISHNU Vs. KAILASAM
November 9, 2017
MAHABOOB BEE Vs. ANIMA BEE(DIED)
February 10, 2017
MAHALAKSHMI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
December 13, 2017
MAHALINGAM PILLAI Vs. PITCHAPILLAI
January 3, 2017
MAHESH KUMAR REDDY Vs. SATHYANARAYANA CHARITABLE TRUST REP BY ITS MANAGING TRUSTEE
October 24, 2017
MAK CONTROL & SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2017
MALAIPERUMAL Vs. SRI SIVALOGANATHAR SWAMI DEVASTHANAM THALA THERU, KARAIKAL
March 1, 2017
MALAR KANNI Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
April 13, 2017
MALARKODI Vs. SUBBAIYAN (DIED)
April 13, 2017
MALATHI Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
February 9, 2017
MALATHY @ MAHALAKSHMI Vs. STATE, REP BY INSPECTOR OF POLICE
August 29, 2017
MALLIGA Vs. STATE OF TAMIL NADU
March 22, 2017
MALLIKA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
April 4, 2017
MANAGEMENT Vs. JOINT COMMISSIONER
July 7, 2017
MANAGEMENT Vs. PRESIDING OFFICER
June 21, 2017
MANAGEMENT 0 947, MADURA COATS WORKERS CO-OPERATIVE STORES LTD Vs. DEPUTY COMMISSIONER OF LABOUR/ APPELLATE AUTHORITY
January 24, 2017
MANAGEMENT CARBORANDUM UNIVERSAL Vs. PRESIDING OFFICER
March 3, 2017
MANAGEMENT DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM Vs. S.P. SAHADEVAN
January 19, 2017
MANAGEMENT KUMBAKONAM MUNCIPALITY Vs. STALIN JOSEPHRAJ
February 27, 2017
MANAGEMENT OF COIMBATORE, DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. A ANNADURAI (DECEASED)
December 8, 2017
MANAGEMENT OF ERAVANCHERI PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. KUNJU PILLAI PODHU CHEYALALAR MADHYA THOZHILALAR PERUMANDRAM
March 2, 2017
MANAGEMENT OF K-1212 Vs. PRESIDING OFFICER, LABOUR COURT, COIMBATORE
February 15, 2017
MANAGEMENT OF KARUMALAI ESTATE Vs. MUTHULAKSHMI
July 21, 2017
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION LTD Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT,CHENNAI
December 14, 2017
MANAGEMENT OF NCC DIRECTORATE Vs. S.J. RAMESH
July 12, 2017
MANAGEMENT OF RAJSHREE SUGARS & CHEMICALS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT, MADURAI
February 2, 2017
MANAGEMENT OF TAMIL NADU STATE TRANSPORT COPORATION (KUMBAKONAM DIV-II) LTD Vs. PRESIDING OFFICER, LABOUR COURT
January 11, 2017
MANAGEMENT OF TAMILNADU STATE-TRANSPORT CORPORATION (SALEM DIVISION-I) LTD. Vs. PRESIDING OFFICER
June 1, 2017
MANAGEMENT STATE TRANSPORT CORPORATION (DIVISION-1) LTD. Vs. PRESIDING OFFICER
October 3, 2017
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. CONTROLLER UNDER PAYMENT OF GRATUITY ACT, ASSISTANT COMMISSIONER OF LABOUR
March 3, 2017
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. PRESIDING OFFICER
May 24, 2017
MANAGEMENT, A 1992, GANDHI NIKETAN CO-OPERATIVE Vs. APPELLATE AUTHORITY UNDER TAMILNADU PAYMENT OF SUBSISTENCE ALLOWANCE ACT
November 30, 2017
MANAGEMENT, ORIENTAL INSURANCE CO LTD Vs. A ANITHA
November 27, 2017
MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD Vs. PRESIDING OFFICER, LABOUR COURT, SALEM
August 1, 2017
MANAGEMENT, TAMILNADU STATE TRANSPORT CORPORATION (MADURAI) LIMITED Vs. PRESIDING OFFICER
July 31, 2017
MANAGER ORIENTAL INSURANCE COMPANY LIMITED Vs. G VIJAYAPANDIAN
November 23, 2017
MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. V BOOPALAN
November 20, 2017
MANAGER, CANARA BANK Vs. N.BOSE
January 6, 2017
MANAGER, JENISAN LAND PROMOTERS Vs. R. KOHILAVANI
April 25, 2017
MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. A. RAJARIKA IGNATIUS RUKHA
January 11, 2017
MANAGER, PLANT QUALITY ASSURANCE OF MARICO INDUSTRIES LIMITED Vs. P VEERAMANI
December 4, 2017
MANAGING DIRECTOR Vs. C. THANGAVEL
October 9, 2017
MANAGING DIRECTOR Vs. V.K. AKKAIYASAMY
July 11, 2017
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. KIRUPARANI
October 27, 2017
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (COIMBATORE DIVISION-I) LTD Vs. RENUGADEVI
February 27, 2017
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. GNANAM
June 29, 2017
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. K. RAGHUPATHY
February 24, 2017
MANAGING DIRECTOR, MAHAVISHNU SPINNING MILLS PVT. LTD. Vs. S. RAMASAMY
November 2, 2017
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORP. LTD. Vs. K.M.KARTHIKEYAN
February 1, 2017
MANAGING DIRECTOR, METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. P G VENUGOPAL
July 24, 2017
MANAGING DIRECTOR, STATE TRANSPORT CORPORATION, PUDUKKOTTAI Vs. JEYARAJ
August 24, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. ROJA
June 14, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. THIRUSELVAM
March 9, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. SUNDARAMURTHY
March 16, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. VARALAKSHMI
April 17, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M RATHI
June 9, 2017
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S VASANTHI
February 21, 2017
MANGAIYARKARASI Vs. STATE REP BY INSPECTOR OF POLICE, VIGILANCE AND ANTI CORRUPTION, SALEM DETACHMENT
October 26, 2017
MANGALANATHAN Vs. SOWNDARAM
August 31, 2017
MANI Vs. SAMPOORNAMMAL
February 9, 2017
MANI Vs. STATE
December 13, 2017
MANICKA AMMAL Vs. SAMIAPPA NADAR (DIED)
March 3, 2017
MANICKAM Vs. CHINNAMMAL
February 24, 2017
MANICKAM Vs. DHANASEKARAN
February 6, 2017
MANICKAMMAL (DECEASED) AND OTHERS Vs. R. JAYARAMAN (DIED) AND OTHERS
November 23, 2017
MANIKANDABABU Vs. R. GEETHAGOWRI
November 6, 2017
MANIKANDAN Vs. STATE
February 20, 2017
MANIKANDAN Vs. THE STATE REP. BY ITS THE DEPUTY SUPERINTENDENT OF POLICE, ULUNDURPET POLICE STATION, VILLUPURAM DISTRICT (CRIME NO.136/2011)
February 3, 2017
MANIKANDAN Vs. STATE
December 19, 2017
MANIKANDAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
MANIKANDAN Vs. STATE REP BY INSPECTOR OF POLICE
October 31, 2017
MANIKANDAN Vs. INSPECTOR OF POLICE, SUTHAMALLI POLICE STATION
July 13, 2017
MANIKANDAN @ BOTTLE MANI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU AND OTHERS
April 18, 2017
MANIMARAN Vs. THE STATE
January 5, 2017
MANIMEGALAI Vs. STATE OF TAMIL NADU
June 7, 2017
MANIMOZHI Vs. ELAVARASI
November 30, 2017
MANIVEL & ANR. Vs. ARUNACHALAM
December 19, 2017
MANJUSHREE PLANTATIONS LTD , OUCHTERLONY VALLEY, NEW HOPE POST Vs. DEPUTY COMMERCIAL TAX OFFICER, GUDALUR
July 20, 2017
MANOHAR ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
February 3, 2017
MANOJ @ MOLU MUKKIYA Vs. GOVERNMENT OF TAMIL NADU.
June 30, 2017
MANOJ KUMAR SONTHALIA Vs. A.K. VISWANATHAN S/O. AYYASAMY
November 17, 2017
MANTRA INDUSTRIES LTD. Vs. COMMR. OF C.EX.
June 30, 2017
MANTRA INDUSTRIES LTD. Vs. STATE OF TAMIL NADU
July 4, 2017
MAQ EQUIPMENT REPRESENTED BY ITS AUTHORISED SIGNATORY R SURESH KUMAR Vs. COMMISSIONER COMMERCIAL TAXES DEPARTMENT
February 14, 2017
MARA NAICKER (DIED) Vs. SUBBYAL
February 17, 2017
MARAGATHAMMAL Vs. M.KANDASAMY
January 9, 2017
MARAKKAL Vs. S.G. KANNAPPAN(DIED)
February 22, 2017
MARAN Vs. STATE
July 12, 2017
MARAPPA GOUNDER Vs. DISTRICT COLLECTOR, NAMAKKAL
August 17, 2017
MARAYI AMMAL (DIED) & ORS. Vs. MUTHUSAMY & ORS.
October 23, 2017
MARIAMMAL Vs. PERUMAL AMMAL
August 21, 2017
MARIAPPAN Vs. SELVARAJ
February 21, 2017
MARIAPPAN @ SOUP MARIAPPAN Vs. SECRETARY TO GOVERNMENT
February 9, 2017
MARIMUTHU Vs. STATE REP BY SUB-INSPECTOR OF POLICE
October 30, 2017
MARIYAPPAN Vs. THE INSPECTOR OF POLICE
October 31, 2017
MARUNDEESWARAR THIRUKOIL Vs. COLLECTOR
November 16, 2017
MARUTHAYYA PILLAI TRUST Vs. ASSISTANT COMMISSIONER LAND REFORMS TRICHY
January 5, 2017
MARUTHI TRADERS Vs. COMMERCIAL TAX OFFICER
October 31, 2017
MARUTHU PANDI Vs. ADMINISTRATIVE EXECUTIVE MAGISTRATE -CUM- DEPUTY COMMISSIONER OF POLICE (L&O) MADURAI CITY MADURAI
September 20, 2017
MARUVAMMAL Vs. THE MANAGING DIRECTOR, TNSTC LTD.
March 24, 2017
MARY Vs. THE SECRETARY TO THE GOVERNMENT AND ORS.
February 13, 2017
MARY ELIZABETH Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU
February 9, 2017
MARY IMMANUVEL AND ANR. Vs. PERIYASAMY AND ORS.
July 26, 2017
MATHESH Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
November 22, 2017
MATHEWS Vs. P KANCHANA
January 3, 2017
MAVIN CLEARING & FORWARDING SERVICES Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE
October 9, 2017
MAXIMA ELECTRONICS Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
October 24, 2017
MAYIL MARK MITTAI KADAI Vs. ASSISTANT COMMISSIONER PALAKARAI ASSESSMENT CIRCLE TRICHY
June 20, 2017
MCT. M. CHIDAMBARAM TRUST Vs. V. RAVICHANDRAN
June 2, 2017
MEADA Vs. SECRETARY TO GOVERNMENT
January 24, 2017
MEBAL KUMARI Vs. THANKA NADAR
March 1, 2017
MEDIA GRAPHICS Vs. COMMISSIONER OF CUSTOMS
September 14, 2017
MEENA Vs. STATE BY THE INSPECTOR OF POLICE
June 1, 2017
MEENA Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
May 12, 2017
MEENAKSHI (DECEASED) Vs. T. SHANMUGAPRASAD
November 17, 2017
MEENAKSHISUNDARAM Vs. SUNDARAVALLI
August 29, 2017
MEENAKSHISUNDARAM @ S.M. SUNDARAM Vs. MUTHUMEENAKSHI @ MEENA
June 29, 2017
MEENATCHINATHAN Vs. CHAIRMAN NLC LTD
December 21, 2017
MEGA CONSTRUCTIONS Vs. SRIKUMAR FOMRA AND OTHERS
January 25, 2017
MEHARAJ Vs. HURMATHUTH NISHA
June 30, 2017
MEHARAJ Vs. HURMATHUTH NISHA
June 27, 2017
MEHRUNNISA BEGUM (DIED) AND OTHERS Vs. M. RAJANGAM
February 6, 2017
MEKALA RAJ Vs. PRESIDING OFFICER
June 1, 2017
MERCANTILE IMPEX Vs. CUSTOMS AND C. EX. SETTLEMENT COMMISSION
November 13, 2017
MERIDIAN APPARELS LTD , T T K ROAD Vs. COMMERCIAL TAX OFFICER, MANDAVELI ASST CIRCLE
July 20, 2017
METRO POLITAN TRANSPORT CORPORATION LTD. Vs. V.SUNDARA VADIVEL
June 29, 2017
METROPOLITAN TRANSPORT CORPORATION LTD. REPRESENTED BY ITS MANAGING DIRECTOR NO. 2, PALLAVAN SALAI CHENNAI Vs. S. SANTHI
February 1, 2017
METTUR SPINNING MILLS LIMITED Vs. CESTAT
February 9, 2017
MEYYATHA Vs. NACHIAPPAN @ NACHAN
June 23, 2017
MICHAEL AMMAL (DIED) Vs. M REGINA CELINE
May 4, 2017
MICRO CHEM PRODUCTS (INDIA) PVT. LTD. Vs. CESTAT
June 12, 2017
MICROMAX INFORMATICS LTD. Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
April 18, 2017
MILAN READYMADE SHOP Vs. S.P.S. SELVARAJ
July 12, 2017
MINOR ALEXANDER Vs. R VIJAYAVALLI
November 2, 2017
MINOR AYUSH BAHETI Vs. KASI
March 8, 2017
MINOR G.PRITHAM SRIRAM Vs. THE REGISTRAR ANNA UNIVERSITY CHENNAI
July 24, 2017
MINOR S BALAJI REP BY HIS NATURAL GUARDIAN AND FATHER E SENTHAMARAI KANNAN Vs. VICE CHANCELLOR, TAMIL NADU AGRICULTURE UNIVERSITY
October 3, 2017
MINOR ULAGAMMAL @ KANTHIMATHI Vs. S.SOMASUNDARAM & ORS
December 4, 2017
MINU CHOWDHRI Vs. B. MANAVALAN
January 31, 2017
MIOT HOSPITALS Vs. STATE HUMAN RIGHTS COMMISSION,TAMIL NADU
October 24, 2017
MM FORGINGS LTD. Vs. CESTAT
June 7, 2017
MMC HEALTHCARE (HP) PVT LTD , SOLAN-KALKA STATE HIGHWAY Vs. STATE REPRESENTED BY DRUGS INSPECTOR, VALASARAVAKKAM RANGE
June 22, 2017
MOHAMAD ALI JINNA S/O. KADAR MOHIDEEN Vs. THE INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI
March 14, 2017
MOHAMED ALI Vs. STATE REP BY THE INSPECTOR OF POLICE
June 8, 2017
MOHAMED AMANULLAH DHATHANI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
October 23, 2017
MOHAMED DIWAN Vs. A. VENKATESH
June 7, 2017
MOHAMED HUSSAIN AND OTHERS Vs. THARVEJ BHANU AND ANOTHER
November 14, 2017
MOHAMMED ALI (A-1) Vs. STATE BY INSPECTOR OF POLICE
December 14, 2017
MOHAMMED HANIFA (DIED) & OTHERS Vs. SANKARANARAYANAN
August 17, 2017
MOHAMMED ISMAIL Vs. HAMEED SULTAN
February 24, 2017
MOHAMMED ISMAIL Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
December 18, 2017
MOHAMMED ISRATH Vs. PUBLIC PROSECUTOR
June 30, 2017
MOHAMMED LABBAI GANI Vs. NAINA MOHAMMED
February 1, 2017
MOHAMMED MOOSA Vs. MUTHAIAH
May 11, 2017
MOHAMMED YUSUF Vs. KARIYULLAH SHA
August 9, 2017
MOHAN Vs. STATE
June 2, 2017
MOHAN Vs. S RAMA
October 23, 2017
MOHAN BREWERIES AND DISTILLERIES LTD. Vs. COMMR. OF C. EX.
June 13, 2017
MOHANA Vs. THE GOVT. OF TAMILNADU
October 31, 2017
MOHANDASS Vs. SECRETARY TO GOVERNMENT
November 8, 2017
MOHIDEEN FATHIMA Vs. MOUNASAMI
January 30, 2017
MOIDHEEN ABDUL KHADAR Vs. SABIA UMMAL
December 4, 2017
MOLISELVAM Vs. STATE
March 20, 2017
MONICCA SHANTHA NELSON REP BY POWER OF ATTORNEY J SAMUEL NELSON Vs. RAJALAKSHMI VENUGOPAL
June 15, 2017
MONISHA KUMARI Vs. STATE OF TAMIL NADU
June 23, 2017
MOOGAMBIGA TYRE RETREADING COMPANY Vs. UNION OF INDIA REP BY ITS SECRETARY TO CENTRAL GOVERNMENT
August 2, 2017
MOOKKAMMAL Vs. P. SELVARAJ
December 21, 2017
MOTTAYA UDAYAR & ORS. Vs. ARUKKANI AMMAL & ORS.
November 1, 2017
MR. A. JOHNSON Vs. MR. G. ARCHIBALD DEVASAHAYAM
June 8, 2017
MR. A.S.K. ASHRAF ALI KADARMOIDEEN AND OTHERS Vs. M/S. INDUS IND BANK LIMITED AND OTHERS
January 10, 2017
MR. AMAN Vs. MR. N. VELAN
November 22, 2017
MR. ANIS Vs. M/S. BALACHANDRA BUILDERS (PVT) LTD REPRESENTED BY ITS DIRECTOR S.SUDARSHAN OLD DOOR NO.10, NEW DOOR NO.21 VENKATARATHNAM NAGAR, ADYAR, CHENNAI
March 1, 2017
MR. FAROOK Vs. MR. T. SENTHILKUMAR S/O.THANGAVEL
March 13, 2017
MR. GOPALAN THYGARAJAN Vs. THE COMMISSIONER OF INCOME TAX
December 11, 2017
MR. JANAKAR & ORS. Vs. THE COMMISSIONER, HOSUR MUNICIPALITY, HOSUR AND OTHER
November 8, 2017
MR. K. BOJARAJAN & ANR. Vs. THE INSPECTOR OF POLICE
December 13, 2017
MR. K. PHANINDRA REDDY Vs. C. LAWRENCE
April 17, 2017
MR. KANNAN Vs. MR. RANGAN
February 9, 2017
MR. KARE THATHA RAO Vs. M/S. INDIA INFOLINE LTD.
February 8, 2017
MR. KRISHNA KUMAR SOOD, S/O PRAKASH CHANDRA SOOD Vs. MR. SRINATH RAJAM
December 22, 2017
MR. M. EDWIN FELIX PRINCE AND OTHERS Vs. UNION TERRITORY OF PUDUCHERRY
December 13, 2017
MR. M. ETHIRAJ Vs. SHEETALA CREDIT HOLDINGS PVT. LTD.
July 4, 2017
MR. N. VENUGOPAL Vs. MR. N.D. SUKUMAR
October 4, 2017
MR. NAVEEN G. ROLANDS Vs. M/S. CHOLAMANDALAM DBS FINANCE LTD.
February 15, 2017
MR. P. ABDUL AZEEZ & ORS. Vs. THE EXECUTIVE OFFICER
October 20, 2017
MR. PRABHAKARAN Vs. DR. MUTHULAKSHMI
June 29, 2017
MR. PRADEEP D. KOTHARI, CHAIRMAN, KOTHARI ORIENT FINANCE LTD. Vs. IDBI BANK LIMITED
July 28, 2017
MR. R. CHANDRASEKAR & ORS. Vs. MRS. EASWARI @ K. RAJESHWARI & ORS.
November 13, 2017
MR. R.S. PONNUSAMY & ORS. Vs. MR. T.S.R. KHANNAIYANN
October 11, 2017
MR. S. GOVINDARAJAN (DIED) Vs. STATE
October 11, 2017
MR. S. THIAGARAJAN Vs. M/S. SUPREME PIPE SYNDICATE
July 5, 2017
MR. T. PANDURANGAN Vs. SRI KANNABIRAN TEMPLE
June 15, 2017
MR. THIAGARAJAN KUMARARAJA Vs. UNION OF INDIA
November 6, 2017
MR. THIAGARAJAN KUMARARAJA Vs. M/S. CAPITAL FILM WORKS (INDIA) PVT. LTD.
November 20, 2017
MR. V.J. CHACKO (DECEASED) Vs. ST. THOMAS PASTORAL CENTRE
April 21, 2017
MR. V.S. EKAMBARAM Vs. SRI KRISHNA TILES AND POTTERIES
August 1, 2017
MR.A.PARTHIBAN Vs. THE STATE
December 11, 2017
MR.JEYASINGH Vs. BRANCH MANAGER, INDIAN BANK
November 8, 2017
MR.M.JOHN KENNEDY @ M.J.KENNEDY Vs. THE INSPECTOR OF POLICE AND ANR.
February 16, 2017
MR.R.SUNDAR SRINIVASAN Vs. MR.K.K.SENTHIL
August 10, 2017
MRF LIMITED Vs. P ANNADURAI PROPRIETOR
February 27, 2017
MRS. A. SREEDEVI Vs. M/S. WOOLTOP DESIGN PRIVATE LIMITED
March 10, 2017
MRS. B. RAJARAJESHWARI Vs. THE PRESIDING OFFICER DEBTS RECOVERY TRIBUNAL
January 11, 2017
MRS. BHAWARI BAI Vs. B.C. SUDHAKAR
February 27, 2017
MRS. J. JAYALAKSHMI Vs. STATE OF TAMIL NADU
October 27, 2017
MRS. JAYASHREE JAYANTH Vs. MR. N. KRISHNASWAMY AND MRS. PREMALEELA KRISHNASWAMY (DECEASED) AND OTHERS
September 19, 2017
MRS. K. UMA MAHESWARI Vs. CENTRAL BANK OF INDIA, COTTON MARKET BRANCH
November 8, 2017
MRS. LALITHA Vs. MR. SUNDAR
April 27, 2017
MRS. P. LEELAVATHI Vs. N. SANJEEVIRAJ
June 30, 2017
MRS. P. MADURI GAJAPATHI RAJU Vs. MRS. RADHA GAJAPATHI RAJU (IN S.A. NO. 458 OF 2009)
February 23, 2017
MRS. PADMA SWAMINATHAN Vs. THE INCOME TAX OFFICER, NON-CORPORATE WARD
March 27, 2017
MRS. POTTIAMMAL (DECEASED) Vs. MRS. ESWARI
April 5, 2017
MRS. REHANA Vs. MRS. MAUNIHAL BEGUM
August 1, 2017
MRS. ULAGAMBAL & ORS. Vs. MR. J. VIJAYA RAJ & ANR.
December 14, 2017
MRS. V.P. MARAGATHAMANI Vs. THE AUTHORISED OFFICER (RECOVERY)
January 10, 2017
MRS.MALAR Vs. STATE OF TAMIL NADU
October 31, 2017
MRS.R.PADMA Vs. INDIAN OVERSEAS BANK
December 8, 2017
MS. KIRTHANA Vs. MRS. VINAYA KRISHNAN
February 16, 2017
MS.A.ANNIE SHEELA RANI Vs. PRINCIPAL SECRETARY TO GOVERNMENT, PLANNING, DEVELOPMENT AND SPECIAL INITIATIVES
January 6, 2017
MULTIBASE INDIA LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER, RANIPET CHECK POST SERKADU
January 25, 2017
MUMTAJ Vs. THE SUPERINTENDENT OF POLICE
October 31, 2017
MUMTAJ BEGUM Vs. SULTANA HUSSAIN
January 24, 2017
MUNDHRA BULLION PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER (CT), PEDDUNAICKENPET ASSESSMENT CIRCLE
May 8, 2017
MUNI REDDY Vs. PAPI REDDY
June 6, 2017
MUNIAMMAL Vs. GOVINDARAJU
March 14, 2017
MUNIAPPAN AND OTHERS Vs. RAJAVEL
April 4, 2017
MUNIPACHAIYAPPAN TEXTILES PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
May 17, 2017
MUNIYAMMAL Vs. STATE
June 2, 2017
MUNIYANDI Vs. RANJITH
February 10, 2017
MUNNAVAR HUSSAIN Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
December 19, 2017
MUNUSAMY Vs. STATE REP. BY INSPECTOR OF POLICE, KELAMANGALAM POLICE STATION, SALEM (CRIME NO.59/2011)
February 2, 2017
MUNUSAMY Vs. STATE OF TAMIL NADU
February 7, 2017
MUPPIDATHI Vs. MUTHUMARI
August 21, 2017
MURUGAIAH Vs. STATE THROUGH THE INSPECTOR OF POLICE
December 6, 2017
MURUGAIAH VELAR Vs. VELAMMAL
July 14, 2017
MURUGAN Vs. STATE
November 9, 2017
MURUGAN Vs. STATE BY INSPECTOR OF POLICE, MARAKKANAM POLICE STATION, VILLUPURAM DISTRICT
August 4, 2017
MURUGAN Vs. SWEET RAJ
September 20, 2017
MURUGAN Vs. STATE
July 12, 2017
MURUGAN Vs. STATE BY INSPECTOR OF POLICE
December 21, 2017
MURUGANANTHAM Vs. RAMU
November 21, 2017
MURUGASAMY Vs. POOMATHI
January 3, 2017
MURUGASAMY Vs. STATE
September 15, 2017
MURUGAVEL KNITS Vs. ASSISTANT COMMISSIONER KONGUNAGAR CIRCLE
July 5, 2017
MURUGESAN Vs. STATE
December 13, 2017
MURUGESAN Vs. STATE
May 18, 2017
MURUGESAN Vs. ARUMUGHAM
April 27, 2017
MURUGESAN Vs. SUBASH CHANDRABOSE
October 13, 2017
MURUGESAN Vs. K SAMPOORNAM
February 27, 2017
MURUGESAN (DIED) Vs. THE REVENUE DIVISIONAL OFFICER, DHARMAPURI, DHARMAPURI DISTRICT
July 24, 2017
MUTHA @ KAMALAVENI AMMAL Vs. NARAYANASAMY REDDIAR
April 7, 2017
MUTHAIYAN Vs. POONGOTHAI
September 6, 2017
MUTHAMILSELVAN Vs. STATE
October 24, 2017
MUTHAMMAL Vs. ABUBUCKER
August 9, 2017
MUTHIAH VELAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT
January 10, 2017
MUTHU @ MUTHUKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE, KOTTUCHERY POLICE STATION, KARAIKAL, PONDICHERRY STATE (CRIME NO.81 OF 2006)
January 19, 2017
MUTHU MARIYAMMAL TRANSPORT REPRESENTED BY ITS PROPRIETOR T RAMAKRISHNAN Vs. INDIAN OIL CORPORATION LTD
August 24, 2017
MUTHU RAJENDRAN Vs. C.P.RETHISH
February 16, 2017
MUTHUKANI DIRAVIDAKANI Vs. K S RAJA
September 18, 2017
MUTHUKUMAR Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
MUTHUKUMAR Vs. GENERAL SECRETARY, SWIMMING FEDERATION OF INDIA
December 20, 2017
MUTHUKUMAR @ VELLAIAN Vs. THE SECRETARY GOVERMENT
January 24, 2017
MUTHUKUMARA SWAMY & ORS. Vs. VALLIAMMAL
November 2, 2017
MUTHULAKSHMI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
January 9, 2017
MUTHULAKSHMI AMMAL Vs. SHANMUGAVEL
August 2, 2017
MUTHULAKSHMI AMMAL Vs. AMURDHALINGA PADAYACHI
January 24, 2017
MUTHUMALAI Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
March 24, 2017
MUTHURAJA Vs. M. ATHEESWARI & ORS.
August 18, 2017
MUTHURAMAN Vs. MEMBER SECRETARY, TAMILNADU UNIFORMED SERVICES RECRUITMENT BOARD
December 22, 2017
MUTHUSAMY Vs. S.KALIAMMAL
January 30, 2017
MUTHUSAMY Vs. BOOMATHY
January 3, 2017
MUTHUSAMY Vs. JAGAN @ JAGANADHAN
September 18, 2017
MUTHUSWAMI Vs. PALANISWAMI
November 29, 2017
MUTHUSWAMI AND ANOTHER Vs. KULANDAIAMMAL AND OTHERS
November 29, 2017
MUZAFFER AHMED, CHIEF EXECUTIVE OFFICER Vs. GOVERNMENT OF INDIA
November 30, 2017
MY ELECTRONICS Vs. COMMERCIAL TAX OFFICER
January 5, 2017
MYCON CONSTRUCTION LTD. Vs. MECON LTD.
October 24, 2017
MYNORSAMI Vs. TAMIL NADU ELECTRICITY BOARD REP BY ITS CHAIRMAN ANNA SALAI
October 20, 2017
N . VIJAYAKUMARI Vs. THE SECRETARY TO GOVERNMENT
July 24, 2017
N ADILAKSHMI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY
March 8, 2017
N ARASAPPAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 11, 2017
N BASHEER AHMED Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
August 22, 2017
N BHASKARAN Vs. B RUKMANI
August 8, 2017
N C LAKSHMI NARASIMHAN Vs. AUTHORISED OFFICER T NAGAR
July 5, 2017
N CHANDRABABU Vs. SUB-INSPECTOR OF POLICE, PALAKKARAI POLICE STATION
March 28, 2017
N DHANDAPANI Vs. DISTRICT OF SCHOOL EDUCATION
September 7, 2017
N DURGA BAI Vs. C S PANDARI BAI
February 27, 2017
N GIRI PRANAV Vs. STATE OF TAMIL NADU
August 28, 2017
N GOPALAKRISHNAN Vs. SECRETARY TO GOVERNMENT HEALTH DEPARTMENT
July 14, 2017
N GUHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CRIME BRANCH CID
August 29, 2017
N JAYAMURUGAN Vs. S DHANDAPANI
July 24, 2017
N KARUPPUSAMY Vs. K N DEVANATHAN
April 28, 2017
N KUMARASAMY Vs. DISTRICT COLLECTOR, SIVAGANGAI DISTRICT
November 1, 2017
N M J RAJARAJAN Vs. REVENUE DIVISIONAL OFFICER
August 21, 2017
N MALLIGA Vs. REVENUE DIVISIONAL OFFICER
August 22, 2017
N MANI Vs. ANANDAYEE AMMAL
January 23, 2017
N MAVUTHAN Vs. STATE OF TAMIL NADU, REP ,BY ITS SECRETARY TO GOVERNMENT, ENVIRONMENT AND FOREST DEPARTMENT, FORT ST GEORGE, CHENNAI
September 22, 2017
N MUNUSAMY Vs. P KASTHURI
October 5, 2017
N MURUGAVEL Vs. STATE REP BY STATION HOUSE OFFICER, ORATHUR POLICE STATION
July 18, 2017
N N DURAISAMY Vs. GOWSHALYA YARN STORES, REPRESENTED BY ITS POWER AGENT, M RAMESH
November 8, 2017
N PACKIYARAJ Vs. STATE REP BY INSPECTOR OF POLICE
October 27, 2017
N PAKTHAVATHSALAM Vs. K PRAMILA
February 7, 2017
N PALANI Vs. ENGINEER-IN-CHIEF (WRD) AND CHIEF ENGINEER (GENERAL)
October 10, 2017
N PARAMAN Vs. AGRICULTURAL PRODUCTION COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT, FORT ST GEORGE , CHENNAI
August 21, 2017
N PERIYASAMY Vs. GNANASOUNDARI
January 10, 2017
N PRABHURAJ Vs. JOSEPHINE
December 6, 2017
N RAGAVENDRAN Vs. MANAGEMENT OF TAMILNADU STATE TRANSPORT CORPORATION(KOVAI) LTD
February 6, 2017
N RAGAVENDRAN Vs. MANAGING DIRECTOR, TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
August 24, 2017
N RAJASEKAR Vs. PRINCIPAL SECRETARY/ COMMISSIONER OF COMMERCIAL TAXES, CHEPAUK
August 17, 2017
N RAJESH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH, REP BY ITS REGISTRAR
August 21, 2017
N RAJESH KHANNA Vs. STATE OF TAMIL NADU
March 1, 2017
N RAMADOSS Vs. S RAMALINGAM
November 22, 2017
N RAMANATHAN Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD
February 2, 2017
N RAMESH Vs. G GUNASEKARAN
July 26, 2017
N RAMESH Vs. FAERY ESTATES PVT LTD
July 18, 2017
N RANGARAJULU Vs. STATE REP BY INSPECTOR OF POLICE BRAMMA DESAM POLICE STATION
January 10, 2017
N RANJITH KUMAR Vs. UNION OF INDIA
September 1, 2017
N RAVI Vs. DISTRICT COLLECTOR VIRUDHUNAGAR DISTRICT
June 28, 2017
N RAVIKUMAR Vs. DISTRICT COLLECTOR TIRUNELVELI DISTRICT
February 15, 2017
N S PALANI Vs. SULACHANA
October 6, 2017
N S SARAVANAN Vs. GOVERNMENT OF TAMIL NADU, MINISTRY OF LABOUR AND EMPLOYMENT DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
September 12, 2017
N S SHANMUGASUNDARAM Vs. REVENUE DIVISIONAL OFFICER, THIRUTTANI DIVISION
April 24, 2017
N SAMINATHAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT FORT ST GEORGE, CHENNAI
September 20, 2017
N SANKAR Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH
February 23, 2017
N SASIKALA Vs. ASSISTANT DIRECTOR, ENFORCEMENT DIRECTORATE, GOVERNMENT OF INDIA
February 1, 2017
N SATHISH KUMAR Vs. SECRETARY TO GOVERNMENT, INDUSTRIES DEPARTMENT, GOVERNMENT OF TAMIL NADU
April 4, 2017
N SAVITHRI Vs. MANONMANI
February 24, 2017
N SEENIVASAGAN Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
August 1, 2017
N SIVAKUMAR Vs. SUB-INSPECTOR OF POLICE, VELAYUTHAMPALAYAM POLICE STATION
November 21, 2017
N SIVAPANDY Vs. DISTRICT REVENUE OFFICER
February 8, 2017
N SRINIVASAN Vs. GOVERNMENT OF TAMIL NADU, REP BY PRINCIPAL SECRETARY TO GOVERNMENT
October 5, 2017
N SWAMINATHAN Vs. N SATHYANATHAN & SONS (P) LTD
December 22, 2017
N THANGAVEL Vs. DISTRICT COLLECTOR NAGAPATTINAM DISTRICT
May 5, 2017
N THIRUGNANASAMBANDAM Vs. E ANANTHI
August 16, 2017
N UMADEVI Vs. CHIEF ENGINEER
October 24, 2017
N VEDHA Vs. GOVERNMENT OF TAMIL NADU REP BY PRINCIPAL SECRETARY
October 31, 2017
N VIJAYAKUMAR Vs. COMMISSIONER PANCHAYAT UNION
January 6, 2017
N VIMALA Vs. BOOLOGAMMAL @ AMMAAYI AMMAL
July 7, 2017
N. AKILA Vs. THE JUDICIAL MAGISTRATE NO. 1, MAYILADUTHURAI, NAGAPATTINAM DISTRICT
March 3, 2017
N. BACKIYA LAKSHMI Vs. PALANIVEL
September 6, 2017
N. BHAGEERATHAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 4, 2017
N. CHANDRABABU Vs. SUB INSPECTOR OF POLICE
April 21, 2017
N. CHANDRAN Vs. DEPUTY SUPERINTENDENT OF POLICE
September 19, 2017
N. CHELLAKUTTY Vs. THE INCOME TAX SETTLEMENT COMMISSION
October 6, 2017
N. DEVARAJAN Vs. M/S. NIRMAL INDUSTRIES
October 9, 2017
N. ETHIRAJ CHETTIAR Vs. SAMUNDEESWARI AMMAL
February 22, 2017
N. GANESH Vs. SECRETARY TO GOVERNMENT
November 29, 2017
N. KUNJARAMMAL Vs. KALPANA ETHIRAJ
September 21, 2017
N. MANI AND ANR. Vs. INSPECTOR GENERAL OF REGISTRATION CUM CHIEF REVENUE CONTROLLING AUTHORITY
September 8, 2017
N. MANICKAM Vs. R. SARASWATHI
January 18, 2017
N. MURUGESAN Vs. THE SENIOR REGIONAL MANAGER, TAMIL NADU STATE MARKETING CORPORATION LTD.
July 25, 2017
N. NACHIMUTHU Vs. K.S. RAMASAMY
August 9, 2017
N. NALLUSAMY Vs. NATARAJAN AND OTHERS
February 15, 2017
N. NATARAJAN Vs. STATE BY INSPECTOR OF POLICE
September 21, 2017
N. NITHIYANANTHAM (DIED) AND ANOTHER Vs. DEVADASS AND ANOTHER
December 11, 2017
N. PALANISAMY Vs. SRI MARUTHI PROCESSORS A REGISTERED FIRM
December 13, 2017
N. PANNEERSELVAM Vs. THE COMMISSIONER OF POLICE
March 21, 2017
N. PARAMESHWARI Vs. D. SUBRAMANIAN
April 24, 2017
N. PERIYASAMY Vs. GNANASOUNDARI
January 10, 2017
N. PERIYASAMY Vs. STATE
July 31, 2017
N. PREMALATHA Vs. P. M. MURALI
September 15, 2017
N. RAMAN Vs. THE COMMISSIONER, CORPORATION OF CHENNAI AND OTHERS
December 22, 2017
N. RAMJI Vs. ASHWATH NARAYAN RAMJI
June 7, 2017
N. RAVIKUMAR Vs. INDUSIND BANK
July 4, 2017
N. ROBY Vs. M/S. CHETTINAD LOGISTICS PRIVATE LIMITED
June 23, 2017
N. SUBRAMANIAN Vs. COMMISSIONER, K.V.S.
February 24, 2017
N. SUDHAKAR REDDY Vs. SRI KALAHATEESWARA SWAMIVARI DEVASTHANAM
November 10, 2017
N. SUNDARAM Vs. P. KAMALAMMAL
May 3, 2017
N. SUNDARAMURTHY Vs. SUSEELADEVI
March 3, 2017
N. SYAMALA DEVI Vs. E. RAGHAVA RAO
July 28, 2017
N. THILAKAVATHI Vs. R. SANTHAMANI
January 3, 2017
N. VELU Vs. THE DISTRICT REVENUE OFFICER MADURAI DISTRICT
April 25, 2017
N.A. XAVIER JULIEN Vs. N.X. THOMAS
July 13, 2017
N.B.BALAGA PERUMAL (DIED) THROUGH HIS POWER AGENT ARASAMANI Vs. T.P.SOKKALAI RAMSAIT SAMATHI TRUST MUKKOODAL
July 24, 2017
N.BANU Vs. STATE OF TAMIL NADU
April 24, 2017
N.C. PRABHU Vs. STATE
October 11, 2017
N.GANGAMMAL Vs. RAJESHWARI
March 28, 2017
N.I. AND G.W. UNION Vs. MAHAVIR PLANTATIONS PVT. LTD.
April 20, 2017
N.K. SANTHARAMAN Vs. SMT. N.S. RAMILA
April 4, 2017
N.KARTHIK Vs. GOVERNMENT OF TAMIL NADU
November 30, 2017
N.M.R.S. SANTAPRAKASH Vs. N.M.R. SIVA
March 8, 2017
N.MARUTHU GANESH Vs. ELECTION COMMISSION OF INDIA
December 18, 2017
N.MOHANAM Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR WELFARE DEPARTMENT, CHENNAI 600 009
February 17, 2017
N.MURUGESAN Vs. NANJAMMAL
January 3, 2017
N.NATARAJAN Vs. N.CHIDAMBARA GOUNDER
January 4, 2017
N.NATARAJAN Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ANR.
February 20, 2017
N.R. BABULAL Vs. N.S. LAVAKUMAR
March 14, 2017
N.R. CHANDRASEKARAN AND OTHERS Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETY, ERODE REGION, ERODE, ERODE DISTRICT
January 18, 2017
N.RADHAMANI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION AND ORS.
February 13, 2017
N.RAMSUDHAN @ HARIHARA SUDHAN Vs. MASILAMANI & ORS
December 5, 2017
N.S. BHAGAVATHI Vs. THE DIRECTOR OF ELEMENTARY EDUCATION
November 1, 2017
N.S. PLASTERS Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
July 14, 2017
N.SAMIDURAI AND ORS. Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT AND ORS.
February 15, 2017
N.SEKARAN Vs. C.RAJENDRAN
September 22, 2017
N.VENDADAM Vs. STATE OF TAMIL NADU
September 1, 2017
NAAZ JAFFAR Vs. J.M. SADIQ SAIT
August 17, 2017
NACHIMUTHU Vs. RENGASAMY
February 21, 2017
NADANA SABAPATHY Vs. MESAKANNU(DECEASED)
February 22, 2017
NAGARAJ Vs. STATE
November 24, 2017
NAGARAJAN Vs. M. SUBRAMONIA PILLAI
February 20, 2017
NAGARAJAN Vs. ANTHONY JOSEPH
October 23, 2017
NAGARAJAN Vs. DISTRICT COLLECTOR MADURAI DISTRICT
January 6, 2017
NAGARATHINAMMAL Vs. PICHAIMUTHU PILLAI ANJALAIAMMAL TRUST
March 22, 2017
NAGASAMY CHETTIAR Vs. FATHIMA GANI
April 28, 2017
NAGASUBRAMANIAM Vs. E SANGARALINGAM
November 15, 2017
NAGENDHIRAMANI Vs. STATE
October 9, 2017
NAGESWARI Vs. THE STATE TRANSPORT CORPORATION
August 18, 2017
NAINA MOHAMMED Vs. MOHAMMED LABBAI GANI
February 1, 2017
NAKKHEERAN PUBLICATIONS AND ITS EDITOR Vs. THE 292ND GURU MAHA SANNIDHANAM
September 12, 2017
NALLAIYAN Vs. V.MOHAN
December 19, 2017
NALLAMMAL Vs. AYISHA BEEVI
June 5, 2017
NAMACHIVAYAM Vs. ANANDHARAMAN
August 8, 2017
NANDA KUMAR Vs. GAMMON INDIA LIMITED
December 15, 2017
NANDHI SPINNING MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2017
NARASHIA MANJI PATEL Vs. PRESIDING OFFICER SALES TAX APPELLATE TRIBUNAL
June 1, 2017
NARASIMHAN Vs. NAGENDIRAN
April 10, 2017
NARASIMULU AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER
June 1, 2017
NARASUS SAARATHY ENTERPRISES PRIVATE LIMITED REP BY ITS MANAGING DIRECTOR M V BALASUBRAMANIAM Vs. NARASUS COFFEE COMPANY LIMITED
July 17, 2017
NARAYAN INDUSTRIES REP BY ITS PARTNER NARAYAN SINGH Vs. STATE OF TAMILNADU REPRESENTED BY DEPUTY COMMISSIONER CHENNAI
July 20, 2017
NARAYANA SATHIYA SIVA SENATHIPATHI Vs. NATARAJAN
July 11, 2017
NARAYANASAMY Vs. KESAVAN
December 14, 2017
NARYANAN Vs. M.S.D. DAIRY FIRM
December 12, 2017
NATARAJAN Vs. STATE REP BY INSPECTOR OF POLICE
December 21, 2017
NATARAJAN Vs. THE DEPUTY SUPERINTENDENT OF POLICE SATHYAMANGALAM
December 11, 2017
NATARAJAN Vs. K SIVAKUMAR
September 7, 2017
NATARAJAN & ANR. Vs. RAMAKRISHNA HIGH SCHOOL, KODANDAPURAM
November 2, 2017
NATARAJAN AND ANOTHER Vs. MANICKAPILLAI
December 12, 2017
NATESA THAMILARVAN Vs. STATE REP BY ITS INSPECTOR OF POLICE NEEDAMANGALAM POLICE STATION
December 15, 2017
NATHIYA BEGUM Vs. STATE OF TAMIL NADU REP , BY ITS SECRETARY, HOME, PROHIBITION & EXCISE DEPARTMENT
April 10, 2017
NATIONAL AGRICULTURAL CO-OPERATIVE MARKETING FEDERATION OF INDIA LIMITED Vs. G SOMASUNDARAM
February 2, 2017
NATIONAL INSTITUTE OF FASHION TECHNOLOGY Vs. V.S. JAYYA VISHRANT
August 8, 2017
NATIONAL INSTITUTE OF OCEAN TECHNOLOGY, VELACHERY Vs. ABS MARINE SERVICES PRIVATE LIMITED, VALLIAMMAL ROAD
December 22, 2017
NATIONAL INSURANCE CO LTD Vs. M. PADMINI
February 24, 2017
NATIONAL INSURANCE CO LTD Vs. M SUNDARRAJAN
August 7, 2017
NATIONAL INSURANCE CO LTD Vs. A ROSY
March 8, 2017
NATIONAL INSURANCE CO LTD Vs. AMMASAI
March 3, 2017
NATIONAL INSURANCE CO. LTD Vs. RANI
January 2, 2017
NATIONAL INSURANCE CO. LTD. Vs. K RAMYA AND OTHERS
June 30, 2017
NATIONAL INSURANCE CO. LTD. Vs. ISMAIL BEEVI
March 14, 2017
NATIONAL INSURANCE CO. LTD. Vs. BAKKIAM
August 4, 2017
NATIONAL INSURANCE CO. LTD. Vs. USHA AND ORS.
June 22, 2017
NATIONAL INSURANCE CO. LTD. Vs. RAJA
March 6, 2017
NATIONAL INSURANCE CO. LTD. Vs. GOPALAKRISHNAN
January 3, 2017
NATIONAL INSURANCE CO. LTD., Vs. ROSI
February 27, 2017
NATIONAL INSURANCE CO.LTD. Vs. PUSHPALATHA AND ORS.
January 11, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. A. SAGAYARAJ @ SAGAYA SENTHAMIL RAJA
June 13, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. M CHELLATHANGAM
March 1, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. SENTHIL KUMAR
April 12, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. RENUKA DEVI
September 18, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. S. AMALI ANNAMAL
October 20, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. MARIA JESICA
November 21, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. C. NAGARAJAN AND ORS.
December 13, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. KALIAMMAL
April 4, 2017
NATIONAL INSURANCE COMPANY LIMITED NO. 81 Vs. MADESH AND ANR.
December 14, 2017
NATIONAL INSURANCE COMPANY LIMITED, REPRESENTED BY ITS BRANCH MANAGER Vs. P JANSIRANI
August 23, 2017
NATIONAL INSURANCE COMPANY LTD Vs. K.HAMMED @ SHAIK AHAMMED
November 6, 2017
NATIONAL INSURANCE COMPANY LTD Vs. PUSHPA
August 8, 2017
NATIONAL SOUTH INDIAN RIVER INTERLINKING AGRICULTURIST ASSOCIATION, REP BY ITS STATE PRESIDENT MR. P. AYYAKANNU Vs. THE GOVERNMENT OF TAMIL NADU, BY ITS SECRETARY, CO
April 4, 2017
NATRAJAN Vs. SMT. MARUDHAKKAL
January 30, 2017
NAVAJUGA INFOTECH PRIVATE LTD Vs. TAMIL NADU ELECTRICITY BOARD
May 26, 2017
NAVAMANI Vs. DISTRICT COLLECTOR, KANCHEEPURAM DISTRICT
October 10, 2017
NAVANAPPAN Vs. SECRETARY REVENUE DEPARTMENT
November 29, 2017
NAVANEETHAM Vs. STATE
September 21, 2017
NAVASAKTHI TOWNSHIP DEV. P. LTD. Vs. COMMISSIONER OF CUSTOMS
July 19, 2017
NAVASAKTHI TOWNSHIP DEVELOPERS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX
October 6, 2017
NAVIN HOUSING AND PROPERTIES PVT. LTD. Vs. WATERMARKE RESIDENCY LIMITED
February 10, 2017
NAVIN HOUSING PROPERTIES PVT LTD Vs. COMMISSIONER OF SERVICE TAX
February 9, 2017
NAVIN KUMAR Vs. REGIONAL PASSPORT OFFICER, CHENNAI
April 12, 2017
NAZEER Vs. STATE
November 2, 2017
NEELA Vs. RAJA ALIAS RAJAPAN
February 21, 2017
NEMINATHAN Vs. SUBRAMANIAM
August 24, 2017
NEPC AGRO FOODS LIMITED, REP BY CHIEF EXECUTIVE Vs. DEPUTY COMMERCIAL TAX OFFICER, VALPARAI
September 18, 2017
NEW INDIA ASSURANCE CO LTD Vs. R DEEPALAKSHMI
August 17, 2017
NEW INDIA ASSURANCE CO LTD , SALEM Vs. UTHRA
March 16, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. CHITRA
February 24, 2017
NEW INDIA ASSURANCE CO. LTD., CHENNAI Vs. S.PREMA
April 13, 2017
NEW INDIA ASSURANCE CO.LTD., Vs. K.RATHAMANI
January 11, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. C. RANJITHAM AND OTHERS
December 7, 2017
NEW INDIA ASSURANCE COMPANY LTD , REPRESENTED BY ITS BRANCH MANAGER Vs. LAKSHMI AMMAL
November 3, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. M.KARUPPAIAH
August 18, 2017
NEYCER INDIA LIMITED, REP BY ITS GENERAL MANAGER, J SREENIVAS Vs. ASSISTANT COMMISSIONER OF CUSTOMS (EPCG), OFFICE OF COMMISSIONER OF CUSTOMS (EXPORT), CUSTOM HOUSE
December 15, 2017
NEYVELI LIGNITE CORPORATION LTD ,REP BY ITS GENERAL MANAGER Vs. GEM CABLES & CONDUCTORS LTD
August 28, 2017
NGA STEELS (P) LTD. Vs. CESTAT, CHENNAI
February 13, 2017
NILAVENI S Vs. N BABULAL
October 24, 2017
NIRMALA Vs. MARY STELLA
August 9, 2017
NITESH CHAJJED Vs. INCOME TAX OFFICER
April 18, 2017
NIUTYA GOPAL Vs. ANIL KUMAR VERMA
July 25, 2017
NIZAM COAL PRIVATE LIMITED Vs. R.S.EXPORTS
January 3, 2017
NOOR M. SAIED Vs. COMMERCIAL TAX OFFICER, CHENNAI
October 31, 2017
NOORUL AMIN Vs. KAAR TECHNOLOGIES INDIA PVT LTD
February 24, 2017
NOYYAL RIVER AYACUTDARS Vs. THE PRINCIPAL SECRETARY
December 19, 2017
NUPOWER WIND FARMS LIMITED, KANDAMANUR VILLAGE Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED
May 25, 2017
O M SUBRAMANIAN Vs. N PALANI
August 8, 2017
O S K DAVID Vs. L RETHINAM
September 20, 2017
O SUBBAIAH Vs. R SUBBULAKSHMI
July 13, 2017
O. SHINOD Vs. CHIEF SECY. TO GOVERNMENT OF PUDUCHERRY
July 4, 2017
O.K. VENKATRAMANI @ VENKATRAMAN Vs. COIMBATORE DIOCESE SOCIETY, PERIAKODIVERI
August 9, 2017
O.THIRAVIAM Vs. SRI VAIRAVAN ROADWAYS
August 18, 2017
OCEANIC TROPICAL FRUITS PRIVATE LIMITED REPRESENTED BY ITS MANAGER(ACCOUNTS) M EZHUMALAI Vs. ASSISTANT COMMISSIONER (TRC)
October 5, 2017
OJUS POWER TECHNOLOGIES PVT LTD , REP BY ITS MANAGING DIRECTOR - RAM SAMPATHKUMAR Vs. ASSISTANT COMMISSIONER (CT), HOSUR
November 14, 2017
OJUS POWER TECHNOLOGIES PVT. LTD. Vs. ASSISTANT COMMISSIONER (CT), HOSUR (SOUTH) CIRCLE
November 8, 2017
OMEGA ZIPS Vs. THE JOINT DIRECTOR
October 27, 2017
OMPRAKASH TRILOKI CHANDWANI Vs. PRINCIPAL COMMISSIONER OF CUSTOMS (I)
August 3, 2017
ONGAN A.ARUMUGAM Vs. THANGAMMAL
January 6, 2017
OREN HYDROCARBONS PVT. LTD. Vs. INDIA RATINGS & RESEARCH PVT. LTD.
October 20, 2017
ORIENTAL INSURANCE CO LTD Vs. VIJAYALAKSHMI
April 17, 2017
ORIENTAL INSURANCE CO. LTD Vs. S. VISHNU GANGA
December 22, 2017
ORIENTAL INSURANCE CO. LTD. Vs. V.SURIYA
April 26, 2017
ORIENTAL INSURANCE CO. LTD. Vs. PITCHIAH SAKTHIVEL
July 26, 2017
ORIENTAL INSURANCE CO.LTD. Vs. SARABEE
April 6, 2017
ORIENTAL INSURANCE CO.LTD. Vs. PANCHAVARNAM
August 17, 2017
ORIENTAL INSURANCE COMPANY LTD. Vs. MINOR GANAPRAKASAM
October 11, 2017
OTIS ELEVATOR COMPANY (INDIA) LIMITED REPRESENTED BY CHIDAMBARAM Vs. OFFICIAL LIQUIDATOR, HIGH COURT OF MADRAS
July 13, 2017
OUMADEVY Vs. THIRUGNANASAMBANDAM
November 30, 2017
P A HEMASH Vs. UNION OF INDIA REP BY DISTRICT COLLECTOR (REVENUE), REVENUE DEPARTMENT PUDUCHERRY
April 28, 2017
P A JOSEPH Vs. UNION OF INDIA
March 22, 2017
P A PERUMAL Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY SECRETARY TO GOVERNMENT
August 3, 2017
P AFSAANA Vs. MANAGING DIRECTOR, STATE BANK OF INDIA
July 28, 2017
P AGASTHIAN Vs. DIRECTOR (HUMAN RESOURCE) OIL AND NATURAL GAS CORPORATION LIMITED
October 20, 2017
P ALPHONSA MARY Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION
January 18, 2017
P ANTONY RAJ Vs. STATE REP BY FOREST RANGE OFFICER
March 10, 2017
P ASWINI Vs. STATE REP BY INSPECTOR OF POLICE
September 22, 2017
P AYYAMPERUMAL Vs. REGISTRAR
September 15, 2017
P BANUMATHI Vs. R KRISHNAMOORTHY
August 18, 2017
P BASKAR S/O PACHIAPPA GOUNDER Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
July 27, 2017
P BEULA BELL NINJA Vs. REGISTRAR, TAMIL NADU NURSING COUNCIL
April 27, 2017
P BOOBALAN Vs. PRINCIPAL, PONDICHERRY ENGINEERING COLLEGE, PUDUCHERRY
September 20, 2017
P CHELLADURAI Vs. P MAYACHANDRAN
October 27, 2017
P CHELLAMUTHU Vs. ABINAYA MUTHUSAMY
February 17, 2017
P CHITRA PARUVAM Vs. STATE REP BY ITS SECRETARY TO GOVERNMENT
December 15, 2017
P CORNELIA JENIFER LEOMAROSE Vs. ADDITIONAL CHIEF SECRETARY GOVERNMENT OF TAMIL NADU DEPARTMENT OF SCHOOL EDUCATION, FORT ST GEORGE, MADRAS
January 23, 2017
P DESIYAN (MINOR) REP BY HIS FATHER AND NATURAL GUARDIAN S PARI Vs. SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE, GOVERNMENT OF INDIA
April 13, 2017
P DHARMARAJ Vs. VEDHAMANICKAM
March 23, 2017
P DURAIRAJ Vs. AUTHORISED OFFICER VIJAYA BANK ASSET RECOVERY MANAGEMENT BRANCH
September 22, 2017
P GNANARAJ Vs. STATE REP BY, INSPECTOR OF POLICE
December 21, 2017
P GNANASOUNDARI Vs. SRINIVASAMURTHY MANDIRAM
December 22, 2017
P GOMATHIVINAYAGAM Vs. STATE REPRESENTED BY DISTRICT COLLECTOR AND DISTRICT MAGISTRATE, TIRUNELVELI DISTRICT
April 21, 2017
P I JAMBERT MATHURAM Vs. HDFC BANK
February 20, 2017
P ILAKIYA Vs. DIRECTOR OF SCHOOL EDUCATION DPI CAMPUS, COLLEGE ROAD
December 21, 2017
P JAYAKANNAN Vs. UNION OF INDIA OWNING SOUTHERN RAILWAY
January 12, 2017
P K MAHESH RAO Vs. UNION OF INDIA, REP BY GENERAL MANAGER, CHENNAI
February 24, 2017
P KARUNAMOORTHY Vs. STATE OF TAMIL NADU
January 18, 2017
P KATTANDI Vs. ASSISTANT DIVISIONAL ENGINEER, (CONSTRUCTION AND MAINTENANCE), STATE HIGHWAYS
December 20, 2017
P KAVERIAPPAN Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT
July 19, 2017
P M M NANDAGOPAL Vs. COLLECTOR VELLORE DISTRICT
July 25, 2017
P M PANDIARAJAN Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMN) DEPARTMENT
December 21, 2017
P MANI Vs. GOVERNMENT OF TAMIL NADU
September 18, 2017
P MANNUPILLAI Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
September 21, 2017
P MARIAPPAN Vs. CHAIRMAN, STATE LEVEL SCRUTINY COMMITTEE
August 18, 2017
P MOHANA Vs. T K SELVARAJ
February 10, 2017
P MOORTHY Vs. P BALUSAMY
July 26, 2017
P MURUGESAN Vs. GOVERNMENT OF TAMIL NADU
May 17, 2017
P MURUGESAN Vs. DISTRICT COLLECTOR
February 27, 2017
P MUTHUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
February 3, 2017
P NAGARAJAN Vs. P NAGARAJAN
March 2, 2017
P PALANI KUMAR Vs. DISTRICT COLLECTOR
December 12, 2017
P PALANICHAMY Vs. S SELLAPPAN
March 9, 2017
P PAUL PANDIAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 12, 2017
P PERIYANNAN Vs. SUPERINTENDENT OF POLICE
December 18, 2017
P PERUMAL Vs. N MANIVANNAN
March 17, 2017
P POONGOTHAI Vs. K SAGUNTHALA
August 3, 2017
P POUNGODY Vs. UNION OF INDIA AND OTHERS
December 4, 2017
P PRABIN, S/O M PAULRAJ Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
December 19, 2017
P PURUSHOTHAMAN Vs. DISTRICT COLLECTOR, OFFICE OF DISTRICT COLLECTOR, ARIYALUR DISTRICT
October 31, 2017
P R AGENCIES Vs. COMMISSIONER OF CUSTOMS, CHENNAI VIII COMMISSIONERATE
December 20, 2017
P R SUBRAMANIAN Vs. EXECUTIVE OFFICER ARULMIGU SUBRAMANIASAMY THIRUKOVILR
February 27, 2017
P R VENKATRAMAN Vs. SUPERINTENDENT OF POLICE NAMAKKAL DISTRICT
March 2, 2017
P RAJKUMAR Vs. CHAIRMAN, TEACHERS RECRUITMENT BOARD, DPI COMPOUND
August 30, 2017
P RAMANATHAN Vs. GOMATHY
November 30, 2017
P RANJANKUMAR Vs. STATE REP BY INSPECTOR OF POLICE
December 18, 2017
P RENGARAJULU Vs. AHILANDESWARI ALIAS AKILA
July 27, 2017
P RENGASAMY Vs. STATE REP BY INSPECTOR OF POLICE, TRICHY
November 15, 2017
P S KIRUPANANDHAN Vs. STATE BY INSPECTOR OF POLICE, SPE
July 14, 2017
P S PERUMAL Vs. SUBAIAH
November 14, 2017
P S SURESH KUMAR Vs. BRANCH MANAGER INDIAN BANK, AMBUR VELLORE DISTRICT
August 2, 2017
P SANGEETHA Vs. MEMBER SECRETARY TAMIL NADU UNIFORMED SERVICES, RECRUITMENT BOARD
August 31, 2017
P SASIKUMAR Vs. STATE REP BY INSPECTOR OF POLICE ALAGAPURAM POLICE STATION
January 12, 2017
P SEENI NAICKER Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR
October 27, 2017
P SEKAR Vs. STATE REPRESENTED BY SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF HOME, FORT ST GEORGE, CHENNAI
September 20, 2017
P SEKAR Vs. R GUNASEKARAN
June 30, 2017
P SELVAKUMAR Vs. DISTRICT COLLECTOR, PUDUCHERRY DISTRICT, VAZHUDAVUR ROAD
January 19, 2017
P SHANTHI Vs. P PRAKASH
September 22, 2017
P SIVAKUMAR Vs. STATE OF TAMILNADU
January 4, 2017
P SIVASANKARAN Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
July 11, 2017
P SOUNDARARAJAN Vs. MANAGING DIRECTOR SPICOT LTD , CHENNAI
March 17, 2017
P SRIDHARAN Vs. EXECUTIVE ENGINEER, CORPORATION OF CHENNAI
December 19, 2017
P SRINIVASAN Vs. SUMATHI RAMAN
August 23, 2017
P STELLA Vs. S SEBASTIAN
December 21, 2017
P SUBBAIAH Vs. SUPERINTENDENT OF POST DEPARTMENT OF POSTS INDIA
June 6, 2017
P SUBRAMANI Vs. STATE REP BY INSPECTOR OF POLICE
October 27, 2017
P SUNDARAM Vs. G RAMASWAMY
February 8, 2017
P SWAMINATHAN Vs. STATE BY SUPERINTENDENT OF POLICE, CBI (ACB), CHENNAI-8
October 24, 2017
P SWETHA REPRESENTED BY HER FATHER AND NATURAL GUARDIAN R PARANTHAMAN Vs. CENTRAL BOARD OF SECONDARY EDUCATION, SHIKSHA KENDRA
April 20, 2017
P T RAJAN Vs. INSPECTOR GENERAL OF REGISTRATION, REGISTRATION DEPARTMENT, CHENNAI
January 31, 2017
P THAMBIDURAI Vs. DIRECTOR OF SCHOOL EDUCATION
August 29, 2017
P THAMIN MOON ANSARI Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT, TIRUNELVELI
July 26, 2017
P THANGAVELU THEVAR Vs. AVUDAIPARVATHI
September 12, 2017
P VASANTHA Vs. DISTRICT COLLECTOR, RAMANATHAPURAM DISTRICT
December 28, 2017
P VASU Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE & INSPECTOR GENERAL OF PRISONS, TAMILNADU
December 12, 2017
P VEERAMANI Vs. SECRETARY, SELECTION COMMITTEE, DIRECTORATE OF MEDICAL EDUCATION, KILPAUK
April 10, 2017
P VELUMANI Vs. SUPERINTENDING ENGINEER, GOBI ELECTRICITY DISTRIBUTION CIRCLE
July 20, 2017
P VENKATESH Vs. INSPECTOR OF POLICE, CENTRAL CRIME BRANCH
September 20, 2017
P VIJAYAGOWRI Vs. STATE OF TAMILNADU REP BY ITS PRINCIPAL SECRETARY
July 12, 2017
P VIVEKANANDAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE, CHENNAI
October 24, 2017
P. ABDUL RAHMAN Vs. THE CHAIRMAN
September 27, 2017
P. ARULJOTHI IN W.P. NO. 33987 OF 2015 Vs. UNION OF INDIA
November 22, 2017
P. ARUNODAYAM Vs. N. KASTURI
July 6, 2017
P. BALAKRISHNAN & ORS. Vs. THE MANAGING DIRECTOR
September 4, 2017
P. BALAMURUGAN AND ANR. Vs. DIRECTOR OF DRUGS CONTROL AND ANR.
July 28, 2017
P. BALARAMAN Vs. ISWARYAM APARTMENT OWNERS
March 23, 2017
P. BALASUBRAMANIAN Vs. S. NAINAR
November 1, 2017
P. BALASUBRAMANIAN Vs. KALIAMMAL
October 13, 2017
P. CHANDRAN Vs. A. MAHENDRAPANDI
August 18, 2017
P. CHENNIAPPAN Vs. THE GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION (KOVAI) LTD., ERODE
April 24, 2017
P. DEVENDRAN Vs. P. NATARAJAN
February 24, 2017
P. DURAISAMY Vs. THE STATE REPRESENTED BY THE SECRETARY TO GOVERNMENT DEPARTMENT OF HOME (PRISON) FORT ST. GEORGE CHENNAI 600 009
April 13, 2017
P. ETHIRAJ Vs. M. NOWSATH SETH
June 2, 2017
P. GOWSHIKA BOOPATHI Vs. APPELLATE TRIBUNAL (PMLA), NEW DELHI
March 14, 2017
P. GUNASEKARAN Vs. REGIONAL JOINT REGISTRAR
October 12, 2017
P. JAYALAKSHMI Vs. THE STATE OF TAMIL NADU
March 22, 2017
P. JAYAMADHA Vs. L. KUMAR
April 18, 2017
P. JEYAKUMAR Vs. THE REGIONAL DIRECTOR RESERVE BANK OF INDIA AND OT
August 8, 2017
P. JOHN JOSEPH Vs. JOINT COMMISSIONER OF CENTRAL EXCISE, SALEM
March 13, 2017
P. KISHORE Vs. STATE, REP BY ADDL. SUPERINTENDENT OF POLICE, SPE/CBI/ACB/CHENNAI
November 16, 2017
P. LAKSHMI Vs. MADHUCON PRODUCTS LTD.
December 14, 2017
P. MAGUDEESWARAN Vs. THE AUTHORISED OFFICER LAKSHMI VILAS BANK
August 17, 2017
P. MAHENDRAN Vs. V. SHANTHI
February 24, 2017
P. MATHIYAZHAGAN Vs. THE JOINT REGISTRAR OF CO
September 21, 2017
P. MOHAN Vs. LAND ACQUISITION OFFICER AND DISTRICT REVENUE OFFICER
August 29, 2017
P. MUGENDIRAN Vs. THE JOINT DIRECTOR (HIGHER SECONDARY)
March 3, 2017
P. MURTHY Vs. COLLECTOR OF CUDDALORE CUDDALORE DISTRICT
January 25, 2017
P. MURUGAN Vs. THE REGISTRAR, DEBTS RECOVERY APPELLATE TRIBUNAL, 55, WELLINGTON ESTATE, ETHIRAJ SALAI, IV FLOOR, CHENNAI 600 105
January 3, 2017
P. MURUGANANDAM & ORS. Vs. THIRU. J. THIRUGNANAM, ASSISTANT DIRECTOR OF TOWN PANCHAYAT
December 5, 2017
P. MURUGAPPAN Vs. STATE
October 4, 2017
P. NAGARAJAN Vs. DIRECTOR CENTRAL LEATHER RESEARCH INSTITUTE, ADYAR, CHENNAI
March 2, 2017
P. NAVANEETHAN Vs. STATE HUMAN RIGHTS COMMISSION
August 3, 2017
P. PACKIARAJ Vs. MURUGAN STORES T.T. KALIAPERUMAL AND CO.
November 3, 2017
P. PANDI Vs. TMT. PANCHAVARNAM AND ANR.
October 26, 2017
P. PANDIAN Vs. UNION OF INDIA
November 10, 2017
P. PUGALENTHI Vs. HIGH COURT OF JUDICATURE AT MADRAS
October 13, 2017
P. RAGOTHAMAN Vs. A.B. GOVARDHAN
February 22, 2017
P. RAJANGAM Vs. STATE OF TAMIL NADU
January 23, 2017
P. RAJENDRAN Vs. SASIKALA
September 14, 2017
P. RAJESWARI Vs. COMMISSIONER OF POLICE
April 21, 2017
P. RAJU Vs. THE DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
April 18, 2017
P. RAMACHANDRAN Vs. STATE OF TAMIL NADU
August 4, 2017
P. RAMASUBBU Vs. THE COMMISSIONER, KODAIKANAL MUNICIPALITY
November 10, 2017
P. SAMADHANAM @ MANVALAM Vs. JAYA @ JAYAMMAL
March 21, 2017
P. SAMIAPPA GOUNDER Vs. SUPERINTENDING ENGINEER
August 18, 2017
P. SANGILI Vs. THE CHIEF MANAGER, UNION BANK OF INDIA
July 19, 2017
P. SARASWATHI Vs. STATE OF TAMIL NADU
February 6, 2017
P. SARASWATHY (DIED) Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, DEPARTMENT OF HOUSING & URBAN DEVELOPMENT, SECRETARIAT, CHENNAI
February 2, 2017
P. SIVA SHAKTHIVEL Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, (MADRAS)
July 31, 2017
P. SRIKANTH Vs. R. VENKATESAN
June 9, 2017
P. SUBRAMANI Vs. THE RESERVE BANK OF INDIA, REP. BY ITS AUTHORISED OFFICER, SHRI R.PARTHASARATHY, ASST. MANAGER, DEPARTMENT OF NON
February 20, 2017
P. SUBRAMANI Vs. STATE
April 21, 2017
P. SUDALAIMUTHU Vs. UNION BANK OF INDIA AND OTHERS
December 11, 2017
P. SULOCHANA Vs. P.S. RAJU [DIED]
June 7, 2017
P. SWAMY Vs. NACHIMTHU. 2. M.A DHAYALN. 3. INSPECTOR OF POLICE, TOWN POLICE STATION, ERODE DISTRICT
September 11, 2017
P. VASANTHAKUMARAN Vs. A. ARUNVIDYA
August 24, 2017
P. VELMURUGAN Vs. TAMIL NADU ELECTRICITY BOARD
November 1, 2017
P. VIJAY AMALDASS Vs. STATE
October 4, 2017
P.A.G. KUMARAN Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME
July 31, 2017
P.A.P. CHIDAMBARA NADAR Vs. CESTAT, CHENNAI
April 10, 2017
P.AMARAVATHI Vs. GOVERNMENT OF TAMILNADU
September 15, 2017
P.AMBICA Vs. ARULMIGU VEDHARANYESWARA SWAMY DEVASTHANAM
January 3, 2017
P.ANBU Vs. STATE OF TAMIL NADU
October 31, 2017
P.B.PRINCE ANDREW Vs. K.V.RATHNAM
January 4, 2017
P.BASKAR Vs. ADITYA REAL ESTATES
December 21, 2017
P.BEULA Vs. MANONMANIAM SUNDARANAR UNIVERSITY AND ANR.
February 16, 2017
P.ELANGOVAN Vs. S.MURALI
January 5, 2017
P.ELUMALAI Vs. PACHAIYAPPAS TRUST BOARD
September 8, 2017
P.GANESAN Vs. THE DISTRICT COLLECTOR
January 31, 2017
P.H.C.M. GANDHI PRESIDENT RICA EMPLOYEES UNION (AITUC) (REGISTRATION NO.953/NAT) MANITHANEYAKOODAM 17, SINDHU GARDEN GANDHI NAGAR, VELLORE Vs. THE CHAIRMAN, BOARD OF MANAGEMENT OF THE ACADEMY OF PRISONS & CORRECTIONAL ADMINISTRATIONS, THORAPADI, VELLORE
January 12, 2017
P.J. VINCENT Vs. STATE, BY INSPECTOR OF POLICE, SPE/CBI, EOW, CHENNIAI AND OTHERS
August 2, 2017
P.JEBASEELAN DANIELAJ Vs. S.SAHAEU SAMUEL
February 20, 2017
P.K. AMARNATH Vs. STATE
May 18, 2017
P.K. KARUPPAN Vs. SUBBARAYAN BY GENERAL POWER AGENT N. RAJU
January 27, 2017
P.K. SUBRAMANIAN Vs. PONGIANNAN (DECEASED) AND OTHERS
November 15, 2017
P.KANAGARAJ Vs. THE INSPECTOR OF POLICE
August 16, 2017
P.KRISHNAMOORTHY Vs. COMMISSIONER
November 8, 2017
P.M. PALANI MUDALIAR & CO. REP. BY ITS MANAGING PARTNER MR. P. PANDIAN 36, CORAL MERCHANT STREET MANNADY, CHENNAI 600 001 Vs. M/S. JANSONS EXPORTS NO.129, SDN ROAD TIRUCHENGODE 637 211, NAMAKKAL DISTRICT
March 8, 2017
P.MANOHARAN Vs. THE SECRETARY, GOVERNMENT OF TAMIL NADU
January 3, 2017
P.MURUGAN Vs. THE DISTRICT COLLECTOR AND ORS.
February 16, 2017
P.MURUGAPERUMAL Vs. THE DISTRICT COLLECTOR TIRUNELVELI DISTRICT, TIRUNELVELI
June 22, 2017
P.MURUGESAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY, TRANSPORT DEPARTMENT
July 25, 2017
P.MUSABUKANI Vs. P.KADHAR SULTHAN
February 16, 2017
P.MUTHUKUMAR Vs. THE INSPECTOR OF POLICE NALLUR POLICE STATION
August 30, 2017
P.N. NALLASAMY & ORS. Vs. CHINNAMMAL & ORS.
August 28, 2017
P.N.PERUVAZHUTHI Vs. K.SARAVANAN
July 26, 2017
P.PALANICHAMY Vs. S.TAMBITHRAI @ SELVARAJ
January 23, 2017
P.PRAKASH Vs. THANDIVELU
March 3, 2017
P.R.MUTHAIAH Vs. THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION.
February 7, 2017
P.RAJA Vs. P.HARIKRISHNAN
November 2, 2017
P.RAJAIYA Vs. THE INSPECTOR OF POLICE VEMBAKOTTAI POLICE STATION VIRUDHUNAGAR
July 24, 2017
P.S. ARUL KUMAR Vs. AJEEZ AHAMED
October 11, 2017
P.S. JOSEPH AMIRTHAM (DIED) Vs. HIGH COURT OF JUDICATURE, CHENNAI
March 15, 2017
P.S. PERIAIAH Vs. THE GOVERNMENT OF INDIA
April 28, 2017
P.S.BASKARAN Vs. THE INSPECTOR GENERAL OF REGISTRATION
October 31, 2017
P.SREERAM Vs. THE CHAIRMAN, SECRETARY TO GOVERNMENT OF INDIA
January 2, 2017
P.SRINIVASAN Vs. THE SUB COLLECTOR HOSUR
July 25, 2017
P.SUNDARARAJAN Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.
March 16, 2017
P.SUSAIMANICKAM Vs. THE PRINCIPAL SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT, CHENNAI
January 6, 2017
P.THANKARAJAN Vs. THE DISTRICT COLLECTOR
January 23, 2017
P.V.S. SHANMUGAM Vs. P. DHASARATHAN
June 28, 2017
P.VAIDYANATHAN Vs. K.SUNDARAM
January 2, 2017
P.VENKATESH AND OTHERS Vs. STATE
September 20, 2017
P.VR.AL. ALAGAPPAN Vs. SP. MEENAKSHI SUNDARAM AND OTHER
February 27, 2017
PAAVAI VARAM EDUCATIONAL TRUST Vs. GOVERNMENT OF TAMIL NADU
August 18, 2017
PACIFICA (INDIA) PROJECTS PVT LTD Vs. ORIENTAL CUISINES (P) LTD
November 21, 2017
PACKIAM Vs. STATE, REP BY INSPECTOR OF POLICE, NERKUPPAI POLICE STATION
September 13, 2017
PACKIASELVI Vs. YESUBALAN
September 12, 2017
PACKIRISWAMY Vs. MOORTHY
July 4, 2017
PADHALAVADIVU & ORS. Vs. T. RAJAKANIAMMAL & ANR.
November 14, 2017
PADMA Vs. C. NASI
September 20, 2017
PADMA RAGHAVAN Vs. ASSISTANT COMMISSIONER OF CENTRAL EXCISE
October 20, 2017
PADMAVATHY Vs. SUNDARARAJAN
February 2, 2017
PADMAVATHY Vs. AUTHORISED OFFICER DHANALAKSHMI BANK LTD.
August 18, 2017
PALANIAPPAN Vs. MAHALAKSHMI
March 3, 2017
PALANICHAMY Vs. STATE
October 25, 2017
PALANISAMI Vs. STATE BY INSPECTOR OF POLICE, PADALUR POLICE STATION
January 12, 2017
PALANISAMY Vs. STATE REP. BY DEPUTY SUPERINTRNDENT OF POLICE
February 16, 2017
PALANISAMY Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
PALANISAMY (DECEASED) Vs. ASSISTANT EXECUTIVE ENGINEER
December 13, 2017
PALANISAMY GOUNDER Vs. KARUPPA GOUNDER
October 27, 2017
PALANIVEL Vs. MUTHU GOUNDER
December 22, 2017
PALANIVEL (DECEASED) Vs. PERUMAYEE
April 7, 2017
PALANIVEL RAMACHANDRAN Vs. PURNIMA SHANMUGHAM
October 24, 2017
PALANIYAMMAL Vs. SECRETARY TO THE GOVERNMENT
July 6, 2017
PALAYYAN Vs. ISRAVEL
August 8, 2017
PALRAJ Vs. THE REGIONAL TRANSPORT OFFICER
December 20, 2017
PANCHALI Vs. THE STATE OF TAMIL NADU
October 31, 2017
PANDARACHAMY Vs. THIRUMALAI AMMAL
October 10, 2017
PANDI @ SELLAPANDI Vs. STATE
December 20, 2017
PANDIAN CHEMICALS LTD. Vs. PUNITHAVALLI
April 12, 2017
PANDIKALA Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT. HOME, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT, CHENNAI
April 3, 2017
PANDIYARAJAN CHAIRMAN SASTHA POLYTECHNIC COLLEGE Vs. A.K. THANGAPANDIAN S/O. KALIAPPA NADAR PROP.
January 5, 2017
PANDURANGAN Vs. SIVAKAMI
June 20, 2017
PANDYAN GRAMA BANK REP BY ITS CHAIRMAN Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
January 12, 2017
PANEERSELVAM Vs. STATE
December 13, 2017
PAPPU W/O MUNISWAMY Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
April 10, 2017
PARAMASIVAM Vs. RAJA GANAPATHI FINANCE & INVESTMENTS, LTD.
September 18, 2017
PARAMASIVAM Vs. STATE
January 27, 2017
PARAMESWARAN Vs. STATE REP BY STATION HOUSE OFFICER
December 7, 2017
PARAMESWARI Vs. KANDAN
April 3, 2017
PARAMESWARI Vs. P JYOSHNA
March 27, 2017
PARAMOUNT TEA MARKETING (SI) PVT LTD Vs. COMMERCIAL TAX OFFICER (FAC), COONOOR
August 18, 2017
PARAS NOVELTIES REP BY ITS PROPRIETOR UMEDMAL B JAIN Vs. SURAJ DEVI
April 24, 2017
PARASAKTHI PICTURE MART Vs. ASSISTANT COMMISSIONER (CT)
January 11, 2017
PARASAKTHI PROMOTERS Vs. ASSISTANT COMMISSIONER (CT) (FAC)
July 11, 2017
PARASMAL LODHA Vs. UNION OF INDIA
January 10, 2017
PARTHASARATHY Vs. S. RADHAKRISHNAN
October 5, 2017
PARTHIBAN Vs. STATE BY INSPECTOR OF POLICE
December 20, 2017
PARVATHAM Vs. S SHANKAR(DIED)
March 17, 2017
PARVATHI Vs. GOWRI MEENA
April 7, 2017
PARVATHI Vs. SUNDARAM
April 11, 2017
PARVATHI Vs. C.NAGARU PILLAI
January 5, 2017
PARVATHI Vs. THE DISTRICT COLLECTOR AND ORS.
February 13, 2017
PARVATHY (DECEASED) Vs. M.N.JAYARAMAN
January 3, 2017
PASSAM Vs. UNION OF INDIA REP BY SECRETARY MINISTRY OF DEFENCE
July 4, 2017
PASUPATHI Vs. STATE
June 9, 2017
PATRIOT FREIGHT LOGISTICS SYSTEM Vs. COMMISSIONER OF CUS., CHENNAI
February 3, 2017
PATTAMMAL (DECEASED) Vs. VIMALA
January 5, 2017
PATTU Vs. AMSAVALI(DIED)
June 5, 2017
PATTU Vs. KRISHNAMMAL @ SINGARI
March 3, 2017
PATTUSAMY GOUNDER Vs. PUSHPAVATHI AMMAL
January 2, 2017
PAUL PONMANY Vs. THATHRATHIL PORINCHU DEVASSY @ DEV. T. DEVASAY
October 10, 2017
PAULIAN AND ANR. Vs. KUMARASWAMY PILLAI S/O.KRISHNAPILLAI
February 2, 2017
PAULTHAI LORRY BOOKING OFFICE, THROUGH ITS PROPRIETOR G JEYASINGH Vs. MANAGING DIRECTOR, TAMIL NADU CIVIL SUPPIES CORPORATION
December 21, 2017
PAUMPON MAHALIR MANDRAM Vs. DISTRICT COLLECTOR, KANYAKUMARI DISTRICT, NAGERCOIL
June 12, 2017
PAVAKKAI MANDAPAM TRUST, MADURAI REPRESENTED BY ITS TRUSTEE, R K RAMACHANDRAN @ RAMESH Vs. TAMIL NADU HOUSING BOARD
September 8, 2017
PECHIAMMAL Vs. M RAJAMANI
August 23, 2017
PELAKSHIN NIRMALA Vs. U JAYANTHI
August 9, 2017
PERAMAYAN Vs. STATE REP BY INSPECTOR OF POLICE
March 23, 2017
PERIASAMY Vs. STATE
December 21, 2017
PERIAYASAMY Vs. DEPUTY SUPERINTENDENT OF POLICE
March 28, 2017
PERISULLA Vs. STATE OF TAMIL NADU
June 13, 2017
PERIYANNAN Vs. K. UDHAYAKUMAR
April 6, 2017
PERIYANNAN (DIED) Vs. PALANISAMY (DIED)
February 27, 2017
PERIYAPATTINAM PANCHAYAT PRESIDENT PERIYAPATTINAM, THIRUPPULLANI UNION Vs. CORRESPONDENT, ST JOSEPHS HIGHER SECONDARY SCHOOL
September 8, 2017
PERIYASAMY Vs. RAMASAMY
June 6, 2017
PERIYASAMY Vs. THE DISTRICT COLLECTOR
August 10, 2017
PERIYATHAMBI @ NALLAIYAN Vs. PERIYANNAN
January 31, 2017
PERUMAYEE Vs. P. CHINNASAMY, DRIVER, TAMIL NADU STATE TRANSPORT CORPORATION LTD., MADURAI DIVISION, BYE PASS ROAD, MADURAI
November 16, 2017
PETER RAJAMANICKAM Vs. STATE
September 22, 2017
PHILIP NAVARATINAM Vs. PAUL PONNIAH(DIED)
January 20, 2017
PIONEER COLLEGE OF ARTS AND SCIENCE REP. BY ITS PR Vs. THE STATE OF TAMIL NADU
October 26, 2017
PL RAVIKUMAR Vs. GANDHI NAGAR CLUB
June 29, 2017
PODDAR GLOBAL PVT. LTD. Vs. JT. COMMISSIONER OF CUSTOMS, CHENNAI-VI
February 13, 2017
POLYENE GENERAL INDUSTRIES PVT LTD Vs. GREAT WESTERN INDUSTRIES LIMITED
July 31, 2017
PONDICHERRY UNIVERSITY ALL TEACHERS UNITED WELFARE ASSOCIATION, REP BY ITS CHAIRMAN P THILAKAN Vs. UNION OF INDIA, REP BY ITS SECRETARY TO GOVERNMENT
February 8, 2017
PONMALAR Vs. NEW INDIA ASSURANCE
September 15, 2017
PONMARI ENTERPRISES PRIVATE LTD , CHENNAI Vs. C SIVASUBRAMANIAN AND OTHERS
July 21, 2017
PONNAIAYAH RAMAJAYAM INSTITUTE OF SCIENCE AND TECHNOLOGY UNIVERSITY (PRIST UNIVERSITY) THROUGH ITS REGISTRAR VALLAM Vs. DIRECTOR NATIONAL ASSESSMENT AND ACCREDITATION COUNCIL
July 14, 2017
PONNAMBALAM @ KUMAR Vs. STATE
December 21, 2017
PONNAMMAL Vs. PADMAVATHI
April 5, 2017
PONNAYA @ PAVAYEE (DIED) [PLAINTIFF] Vs. RAKKIYA GOUNDER
April 4, 2017
PONNI SUGARS (ERODE) LTD , REP BY ITS DEPUTY GENERAL MANAGER (ACCOUNTS) G LAKSHMINARAYANAN Vs. ASSISTANT COMMISSIONER OF CGST
November 20, 2017
PONNIAH Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS CHARITABLE AND ENDOWMENTS ADMINISTRATION DEPARTMENT
October 24, 2017
PONNIAH (DIED) AND ORS. Vs. MAYANDI THEVAR
November 3, 2017
PONNUSAMY Vs. NATARAJ
October 24, 2017
PONNUTHAI Vs. THIRU V.M. XAVIER CHRISSO NAYAGAM, I.A.S, THE DIRECTOR, DIRECTORATE OF SOCIAL WELFARE DEPARTMENT, CHEPAUK, CHENNAI
February 7, 2017
PONRAJ @ PONVANDU Vs. STATE OF TAMIL NADU
January 19, 2017
POOMPUHAR SHIPPING CORPORATION LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 12, 2017
POONGAVANAM Vs. D.ARUMUGA ACHARI
October 11, 2017
POONGOTHAI Vs. COMMISSIONER OF SOCIAL WELFARE
February 20, 2017
POORANAM Vs. DURGESWARI
August 22, 2017
POOSARI A ALAGUMUTHURAJA Vs. T MUTHUSAMY (DECEASED)
September 12, 2017
PORCHEZHIAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, VIGILANCE AND ANTICORRUPTION WING, TIRUNELVELI
December 4, 2017
PORT CITY BENEFIT FUND LTD Vs. P M SELVARAJ
July 28, 2017
POTHUMPONNU Vs. THE SUPERINTENDENT OF POLICE, TRICHY DISTRICT, TRICHY
June 9, 2017
POTTAYAL @ CHINNA RAMATHAL Vs. C SUBRAMANIAM
July 11, 2017
POWER CREATING ZONE P LTD Vs. AUTHORISED OFFICER SYNDICATE BANK REGIONAL OFFICE
July 11, 2017
POWER SOAPS LTD. Vs. C.L. MUTHIAH
November 28, 2017
PRABHAKAR @ BABUJI Vs. K. MARGABANDHU
June 1, 2017
PRABHAKARAN NADAR Vs. T THANGAMARIAPPAN
February 16, 2017
PRABHAVATHI Vs. R. VADIVEL GOUNDER
October 9, 2017
PRADEEN RANGANATHAN Vs. RECOVERY OFFICER, DEBTS RECOVERY TRIBUNAL, CHENNAI
February 7, 2017
PRADEEP RANGANATHAN AND ANOTHER Vs. STATE OF TAMIL NADU AND ANOTHER
December 6, 2017
PRAKASH GOLD PALACE PRIVATE LIMITED Vs. PRINCIPAL COMMISSIONER OF CUSTOMS
July 11, 2017
PRAKASH JHA PRODUCTIONS Vs. BHARATH SANCHAR NIGAM LIMITED
September 22, 2017
PRAMIAH Vs. THE STATE
November 1, 2017
PRANEETHA . S Vs. STATE OF TAMIL NADU
June 16, 2017
PRASANTH Vs. MEENAKSHI SUNDARAM
November 8, 2017
PRASHANTH KUMAR Vs. COMMISSIONER OFFICE OF PRINCIPAL COMMISSIONER OF SERVICE TAX
December 20, 2017
PRATHAP Vs. STATE REP BY INSPECTOR OF POLICE
March 15, 2017
PRAVIN TEX PVT. LTD. Vs. CUSTOMS AND CENTRAL EXCISE SETTLEMENT COMMISSION
March 2, 2017
PREETHI IMPEX Vs. COMMISSIONER OF CUSTOMS
February 9, 2017
PREETI MOHAN Vs. UNION OF INDIA
December 20, 2017
PREM SANKAR NARAYANAN Vs. LALITHA NARAYANAN
October 24, 2017
PREMA Vs. MURUGAPPAN
August 17, 2017
PREMALATHA Vs. DURAISAMY
August 28, 2017
PREMIER DISTILLERIES (P) LTD Vs. LABOUR COURT, PONDICHERRY
October 12, 2017
PREMIER INSTRUMENTS AND CONTROLS LTD Vs. STATE OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
July 27, 2017
PREMKUMAR Vs. STATE
April 21, 2017
PRESIDENT BIKSHANDARKOVIL PANCHAYAT Vs. S NAGARAJAN
March 2, 2017
PRESIDENT, MEDICAL COUNCIL OF INDIA Vs. R UDHAYA BANU
August 11, 2017
PRIDHIVI ASSET RECONSTRUCTION AND SECURITISATION COMPANY LIMITED Vs. NAIHAA RETAIL PRIVATE LIMITED
July 20, 2017
PRINCIPAL COMMISSIONER OF CENTRAL EXCISE Vs. TVS ELECTRONICS LTD
June 19, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. ENNORE CARGO CONTAINER TERMINAL P LTD
March 27, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SUNDARAM BUSINESS SERVICES LTD
December 12, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX 2 Vs. F L SMIDTH LIMITED
August 30, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL Vs. TWENTY FIRST CENTURY MANAGEMENT SERVICES LTD
December 8, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX NO.121 Vs. M/S. MANAGED INFORMATION SERVICES PVT. LTD.
March 8, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL I Vs. SANTHA BUILD-TECH INDIA PVT LTD
April 4, 2017
PRINCIPAL COMMR. OF INCOME TAX Vs. HEMALATHA RAJAN
July 20, 2017
PRINCIPAL COMMR. OF INCOME TAX Vs. MARG LTD. MARG AXIS
July 20, 2017
PRINCIPAL SECRETARY TO COMMISSIONER, LAND REFORMS Vs. B GOVINDAMMAL
December 13, 2017
PRINCIPAL SECRETARY TO GOVERNMENT Vs. M NATARAJAN
November 20, 2017
PRINCIPAL SECRETARY TO THE GOVERNMENT OF TAMIL NADU, HOME (SC) DEPARTMENT, FORT ST. GEORGE, CHENNAI Vs. J. JOSEPH VAZ
February 15, 2017
PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE Vs. S R TRUST
August 1, 2017
PRINCIPAL VETRI VIKAS BOYS HIGHER SECONDARY SCHOOL Vs. E MANI
November 16, 2017
PRIYA Vs. M. ROZARIO
July 12, 2017
PRIYANKA ENTERPRISES, REPRESENTED BY ITS MANAGING PARTNER T PADMANABHA REDDY Vs. JOINT COMMISSIONER OF CUSTOMS
November 23, 2017
PROFESSIONAL MANAGEMENT OF CONSTRUCTIONS Vs. ESTATE OF IRUSSAMMAL
March 23, 2017
PROGEON GLOBAL FORWARDING P. LTD. Vs. COMMERCIAL TAX OFFICER, CHENNAI
April 12, 2017
PROMOD KUMAR IPS Vs. STATE OF TAMIL NADU
January 12, 2017
PROVIDENCE CONVENT MATRICULATION SCHOOL REP BY ITS CORRESPONDENT Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY ITS PRINCIPAL SECRETARY LABOUR AND EMPLOYMENT DEPARTMENT
February 10, 2017
PTK ARCHITECTS Vs. ROCKMAN INDUSTRIES CHENNAI PRIVATE LIMITED
April 5, 2017
PTV BHUVANESWARI Vs. REGISTRAR, ANNA UNIVERSITY, CHENNAI
September 8, 2017
PUBLIC PROSECUTOR Vs. MUTHUSAMY
September 22, 2017
PUDUCHERRY ENVIRONMENT PROTECTION ASSOCIATION Vs. UNION OF INDIA
October 13, 2017
PUDUCHERRY RETIRED JUDICIAL OFFICERS ASSOCIATION, REP BY ITS SECRETARY Vs. GOVERNMENT OF INDIA REP BY ITS DIRECTOR
August 1, 2017
PUDUKOTTAI PANCHAYAT, REP BY ITS PRESIDENT C INBASEKAR Vs. K KLIAPPAN
August 31, 2017
PUNITHARASAN Vs. ANANDHAN
January 5, 2017
PUNJAB NATIONAL BANK, TRICHY Vs. DISTRICT COLLECTOR / DISTRICT MAGISTRATE, TRICHIRAPALLI DISTRICT
April 18, 2017
PURUSHOTHAM NATH RALLAN Vs. INSPECTOR GENERAL OF REGISTRATION
July 4, 2017
PURUVANKARA PROJECTS LIMITED, GANDHI MANDAPAM ROAD Vs. RANJANI VEKATRAMAN GANESH
December 22, 2017
PUSHPA LAVEZZO Vs. R VINOD JAI VIMAL
September 1, 2017
PUSHPAM Vs. THANGARAJ
June 1, 2017
PUTHIRA KOUNDER Vs. KRISHNAMOORTHI KOUNDER
January 3, 2017
PUTHIYA JANANAYAGA THOZHILALAR MUNNANI Vs. THE GOVERNMENT OF TAMIL NADU
September 13, 2017
PUTHIYAKUMAR @ PUTHIYAVEL Vs. THE STATE REP.BY
August 11, 2017
PUTTURAJ Vs. M EGAPPAN
February 2, 2017
R . ARUMUGASAMY MANAGING DIRECTOR Vs. THE AUTHORISED OFFICER UNITED BANK OF INDIA
April 18, 2017
R 749 S. KODIKULAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 2, 2017
R A BASHA Vs. CHAGANLAL B PATEL
August 18, 2017
R AMARAVATHI Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
July 20, 2017
R ANBUKKARASAN Vs. SAKTHI TRADING COMPANY
August 11, 2017
R ARIF Vs. KARVY STOCK BROKING LIMITED REP BY ITS VICE PRESIDENT AND DULY CONSTITUTED POWER OF ATTORNEY S RAMACHANDRAN
January 3, 2017
R ARIVALAGAN Vs. SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT
September 21, 2017
R ARJUNRAJ Vs. V KRISHNASAMY
August 16, 2017
R ARUMUGAM Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, RAMANATHAN STREET
August 22, 2017
R ARUMUGASAMY Vs. AUTHORISED OFFICER UNITED BANK OF INDIA, SOUTHERN REGION
July 13, 2017
R ARUN AND ORS Vs. INSPECTOR OF POLICE, THIRUPPUR NORTH POLICE STATION AND ORS
November 14, 2017
R AYYAPPARAJ Vs. NAVEENA
April 4, 2017
R AZHAHARASAN Vs. GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVERNMENT
December 15, 2017
R B JAYAKUMAR Vs. MAGMA FIN CORP LIMITED
September 19, 2017
R BALAKANNAN Vs. LAKSHMI
December 21, 2017
R BALAKRISHNAN Vs. DISTRICT COLLECTOR, TIRUNELVELI DISTRICT
October 10, 2017
R BALASUBRAMANIAM Vs. DISTRICT COLLECTOR
March 28, 2017
R BALASUBRAMANIAN Vs. SUPERINTENDENT ENGINEER (INCHARGE) DINDIGUL DISTRIBUTION DISTRICT
June 16, 2017
R BALU @ BALUSAMY Vs. PRESIDENT, KARIVALAMVANTHANALLUR PANCHAYAT
January 3, 2017
R BASKARADOSS Vs. REGISTRAR GENERAL, HIGH COURT OF MADRAS
July 5, 2017
R BASKARAN Vs. HIGH COURT OF JUDICATURE AT MADRAS
June 27, 2017
R BASKARAN Vs. N KAMATCHI
November 23, 2017
R CHARLESS Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY, ENVIRONMENT AND FOREST DEPARTMENT
September 21, 2017
R CHINNASAMY Vs. SUB-INSPECTOR OF POLICE, THALAIVASAL POLICE STATION
December 11, 2017
R DHANALAKSHMI Vs. M SIVAKANNAN
August 18, 2017
R DURAI Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT
January 12, 2017
R ELANGO Vs. GOVERNMENT OF TAMILNADU REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT
August 22, 2017
R ELANGO Vs. PRESIDING OFFICER, DEBTS RECOVERY TRIBUNAL
September 12, 2017
R ELANGOVAN Vs. GOVERNMENT OF TAMIL NADU, REP BY ITS SECRETARY
April 3, 2017
R ESAIYARASI Vs. UNION OF INDIA, REP BY UNION TERRITORY OF PONDICHERRY
April 28, 2017
R GNANAVEL Vs. V ABUBAKKAR MARAICOIR TRUST NAGAPATTINAM REP BY ITS TRUSTEES M JAYILA NACHIAR (DIED)
July 14, 2017
R GOKULRAJ Vs. REGIONAL TRANSPORT AUTHORITY, NAMAKKAL
January 24, 2017
R GOMATHY Vs. ASSISTANT COMMISSIONER
October 13, 2017
R GURUNATHAN Vs. MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
August 1, 2017
R IDHAYAKUMAR Vs. V V PANCHATCHARAM
January 18, 2017
R ISHWARYA Vs. STATE OF TAMIL NADU REP BY DISTRICT COLLECTOR
August 11, 2017
R JAGANATHAN Vs. V G SANTHI
August 7, 2017
R JANAKIRAMAN Vs. DIVISIONAL ENGINEER (HIGHWAYS), KARUR DIVISION
August 24, 2017
R JAYAPAL Vs. STATE REP BY INSPECTOR OF POLICE
July 13, 2017
R JAYARAMAN Vs. S RAJASUNDARAM
July 27, 2017
R JENITHAMARY Vs. GOVERNMENT OF TAMIL NADU
March 1, 2017
R JUSTIN DEVA ARUL DHAS Vs. A DARWIN
August 10, 2017
R K BASKAR Vs. UNION OF INDIA
August 2, 2017
R K GANAPATHY CHETTIAR Vs. ASSISTANT COMMISSIONER (CT)
September 18, 2017
R K INDUSTRIES - IV Vs. COMMISSIONER OF CUSTOMS, CHENNAI
October 31, 2017
R KANAGARAJ Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION, REP BY ITS MEMBER SECRETARY
May 25, 2017
R KANNAN Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU
June 21, 2017
R KARPAGAM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
September 20, 2017
R KARUNAKARAN Vs. BHARAT ELECTRONICS LIMITED, REP BY ITS CHAIRMAN CU
August 23, 2017
R KARUNAKARAN Vs. BHARAT ELECTRONICS LIMITED REP BY ITS CHAIRMAN CUM MANAGING DIRECTOR
February 13, 2017
R KARUNAKARAN Vs. HI-TECH CONSTRUCTION
August 4, 2017
R KRISHNAMURTHY Vs. R VENKITAPATHY
August 4, 2017
R KRISHNAVENI Vs. GOVINDARAJULU NAIDU
January 23, 2017
R KUMAR Vs. G JAGANMOORTHY
October 25, 2017
R KUMAR Vs. S PUSHPA
July 19, 2017
R KUMAR @ SIVAKUMAR Vs. T VASUMATHI
August 18, 2017
R LALITHA Vs. TAMILNADU ELECTRICITY BOARD
October 25, 2017
R M PERIYASAMY @ RAJA Vs. V JAYA PRAKASH
March 14, 2017
R MAGESHWARI Vs. STATE REP BY INSPECTOR OF POLICE
September 20, 2017
R MAHESWARAN Vs. INSPECTOR OF POLICE, VIGILANCE AND ANTI-CORRUPTION,COIMBATORE DISTRICT
February 22, 2017
R MANI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE
August 28, 2017
R MANIKANDAN Vs. ARULMIGHU KOODAMUDAYAR AYYANAR KOIL THROUGH ITS EXECUTIVE OFFICER
October 25, 2017
R MARISAMY Vs. KUPPU RAJESWARI
June 30, 2017
R MOHANASUNDHARAM Vs. INSPECTOR OF POLICE
December 20, 2017
R MOHANKUMAR Vs. JANAKI
December 13, 2017
R MUNISAMY Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT
September 14, 2017
R N SEETHARAMAN, S/O R S NARASHIMA CHETTIYAR Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
January 23, 2017
R PANKAJAM Vs. ASSISTANT COMMISSIONER OF POLICE, GREATER CHENNAI POLICE
February 15, 2017
R PARIMALA Vs. MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION LTD
February 16, 2017
R PERIYASAMY Vs. GOVERNMENT OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION & WATER SUPPLY DEPARTMENT SECRETARIAT CHENNAI
October 13, 2017
R PUSHPAKALA Vs. M PONNANAINTHA PERUMAL
September 6, 2017
R RAJARAM Vs. STATE
December 21, 2017
R RAJASELVAN Vs. STATE OF TAMIL NADU
September 12, 2017
R RAJENDRAN Vs. STATE
October 31, 2017
R RAJENDRAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
February 3, 2017
R RAJENDRAN Vs. R SAMUNDI
February 21, 2017
R RAJKUMAR Vs. DIRECTOR GENERAL, CRPF, NEW DELHI
August 7, 2017
R RAMASAMY Vs. R MUTHUSAMY (DECEASED)
August 23, 2017
R RAMASWAMY CHARITABLE TRUST Vs. KOKIO SPACES PRIVATE LTD
August 17, 2017
R RAVI Vs. GOVERNMENT OF TAMIL NADU
November 24, 2017
R RAVIKUMAR Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT SECRETARIAT
May 10, 2017
R REKHA Vs. CHIEF ENGINEER, PUBLIC WORKS DEPARTMENT BUILDINGS
August 17, 2017
R S PRIYA Vs. TAHSILDAR, SANKARAPURAM TALUK, VILLUPURAM DISTRICT
July 18, 2017
R SAKTHIVEL Vs. STATE REP BY INSPECTOR OF POLICE
August 31, 2017
R SAMAYA KAVERI Vs. SUPERINTENDENT OF POLICE
September 28, 2017
R SANKARA NARAYANAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
October 23, 2017
R SARASWATHI Vs. T S RANGANATHAN
June 15, 2017
R SATHYANARAYANAN Vs. STATE BANK OF INDIA REP BY ITS CHIEF MANAGER
July 5, 2017
R SESHADRI Vs. STATE OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY
November 22, 2017
R SHANMUGAM Vs. FERTILISERS AND CHEMICALS THIRUVANGUR LTD
July 20, 2017
R SOUNDARA RAMAN Vs. V BABU, MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION
January 24, 2017
R SRIRANGANATHAN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY SECRETARY TO GOVERNMENT
October 24, 2017
R STEPHEN LOUIE Vs. V SUBRAMANIAN
September 21, 2017
R SUGANYA Vs. MANAGING DIRECTOR
October 20, 2017
R SUNDARARAJAN Vs. MANAGEMENT OF SRI BALAJI COTTON MILLS RAKKIPATTI, SALEM DISTRICT
January 27, 2017
R SURESH KUMAR Vs. MUTHUKANNAN
January 12, 2017
R SUSILA Vs. SENBAGAVALLI (DIED)
April 21, 2017
R THANIGAIVELU Vs. INSPECTOR OF POLICE, KODUNGAIYUR POLICE STATION
January 11, 2017
R THAYALAN Vs. VIDYA
July 14, 2017
R THIYAGARAJAN Vs. UNION OF INDIA REP BY ITS SECRETARY TO GOVERNMENT
September 20, 2017
R VIJAYAKUMAR Vs. DISTRICT COLLECTOR, TRICHIRAPPALLI
October 10, 2017
R. ALAGIRISAMY Vs. STATE OF TAMILNADU REPRESENTED BY ITS SECRETARY TO
August 24, 2017
R. AMUTHA Vs. JEYACHITRA
March 24, 2017
R. ANBALAGAN Vs. P. RAVI
November 14, 2017
R. ANBUSELVI Vs. P.S. SEKAR
August 24, 2017
R. ANGAYARKANI Vs. SECRETARY TO THE GOVERNMENT
January 3, 2017
R. ANTONY Vs. INDIAN OVERSEAS BANK
December 18, 2017
R. BAGYALAKSHMI Vs. PRINCIPAL DISTRICT JUDGE/DISCIPLINARY AUTHORITY
April 21, 2017
R. BALAJI Vs. GOVERNMENT OF TAMILNADU
July 24, 2017
R. BASKARAN Vs. M.K. THANGAVELU
October 23, 2017
R. CHIDAMBARA RAJA RATINAM Vs. THE DISTRICT REGISTRAR, THE DISTRICT REGISTRAR OFFICE, TIRUNELVELI DISTRICT, TIRUNELVELI
February 15, 2017
R. DEVASENA Vs. AUTHORISED OFFICER/CHIEF MANAGER, BANK OF INDIA
December 8, 2017
R. DHANALAKSHMI Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU DEPARTMENT OF INDUSTRIES AND COMMERCE
November 1, 2017
R. ELANGOVAN Vs. STATE BY THE INSPECTOR OF POLICE EDAPADDI POLICE S
November 24, 2017
R. ELUSAMMAL Vs. STATE OF TAMIL NADU
June 19, 2017
R. ERAKKAPERUMAL Vs. UNION BANK OF INDIA
March 3, 2017
R. GANDHI Vs. DEPUTY REGISTRAR OF CO-OP. SOCIETIES
August 31, 2017
R. GNANASEKAR Vs. STATE OF TAMIL NADU
June 19, 2017
R. GOPALAKRISHNAN Vs. PRINCIPAL SECRETARY TO THE GOVERNMENT
March 23, 2017
R. JAYACHANDRAN AND OTHERS Vs. T.A. KALIFULIAH
December 13, 2017
R. JEGAJOTHI Vs. THE ACCOUNTANT GENERAL (ACCOUNTS AND ENTITLEMENTS) AND ORS.
September 1, 2017
R. KANNAN Vs. THE STATE OF TAMIL NADU
December 15, 2017
R. KARTHIKEYAN Vs. REVENUE DIVISIONAL OFFICER, HARUR
July 24, 2017
R. KATHIRESAN, K. MEENAKSHI @ MEENAL Vs. KALAICHELVAN @ DHANUSH K. RAJA
April 21, 2017
R. KRISHNAMOORTHY Vs. STATE
April 20, 2017
R. KUMARASAMY Vs. DEVARAJ ARCADE PRIVATE LIMITED & COMPANY REGISTERED OFFICE AT NO. 177, N.P.N. STREET, SITHAPUTHUR, COIMBATORE. REP. BY ITS MANAGING DIRECTOR, T. JAYALAKSHMI
March 17, 2017
R. LAKSHMI BAI Vs. M.V. RANI
April 7, 2017
R. LEELA AMMAL Vs. V. GOPAL
June 6, 2017
R. MADHUSUDHANAN Vs. THE SECRETARY TO THE GOVERNMENT, (HANDLOOMS AND TEXTILES DEPARTMENT), FORT ST. GEORGE, CHENNAI 600 009 & ORS.
November 14, 2017
R. MANI Vs. THE CHIEF COMMISSIONER OF INCOME TAX, TIRUCHIRAPPALLI
December 4, 2017
R. MANOHARAN Vs. DEPUTY COMMISSIONER, HR&CE, MADURAI
May 18, 2017
R. MANOHARAN Vs. INCOME TAX OFFICER
January 24, 2017
R. MOHAN (DIED) Vs. SUB-REGISTRAR (DIST. REGISTRAR, SOUTH CHENNAI)
September 8, 2017
R. MUNIAMMAL Vs. R.ABUBAKKER
December 21, 2017
R. MURUGAN Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK (IOB)
February 14, 2017
R. MURUGAN Vs. THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES NAGAPATTINAM REGION
April 11, 2017
R. MURUGAN Vs. THE MANAGING DIRECTOR
August 21, 2017
R. MUTHUKRISHNAN Vs. THE REGISTRAR (ADMINISTRATION) HIGH COURT OF JUDICATURE AT MADRAS HIGH COURT CAMPUS
January 20, 2017
R. MUTHUSAMY Vs. SECRETARY GOVERNMENT OF INDIA, (MINES AND PETROLEUM)
September 20, 2017
R. NATARAJAN Vs. SUB DIVISIONAL MAGISTRATE
August 9, 2017
R. NATARAJAN Vs. P. PARTHIBAN
January 6, 2017
R. NATARAJAN(S.A. NO. 1207 OF 2001) Vs. KANAGAVALLI & ORS.
November 2, 2017
R. PARAMESWARAN Vs. PRINCIPAL DISTRICT JUDGE COIMBATORE DISTRICT COIMBATORE
January 4, 2017
R. PERUMAL Vs. N. GURURAJAN
June 8, 2017
R. PETCHIMUTHU Vs. P. SAMIKANNU
July 5, 2017
R. RAJARAMAN Vs. R. SURENDRAN AND NINE OTHERS
November 10, 2017
R. RAJESWARI Vs. M/S. KANTHASAMY TRADERS, COTTON MERCHANT, NO.17, KRISHNASAMY NAIDU PETTAI, DINDIGUL, REP. BY ITS MANAGING PARTNER K. SHANMUGAM, S/O. N.M. KANTHASAMY CHETTIAR
February 6, 2017
R. RAJESWARI Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
January 4, 2017
R. RAMAKRISHNAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
April 28, 2017
R. RAMALINGAM Vs. THE CHAIRMAN, TAMIL NADU PUBLIC SERVICE COMMISSION
March 15, 2017
R. RAMAMOORTHY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
June 13, 2017
R. RAMESH Vs. DEVI POLYMERS PRIVATE LTD. AND ORS.
April 18, 2017
R. RAMESH SRINIVASAN & ORS. Vs. STATE
December 5, 2017
R. RANGA BABU Vs. AR. DEVENDRAN PROP. SINGER SEWING MACHINE
January 25, 2017
R. RANGARAJAN Vs. DISTRICT COLLECTOR THIRUVELLORE DISTRICT THIRUVELLORE
February 17, 2017
R. SAKUNTHALA Vs. P. RENGANATHAN
February 28, 2017
R. SARANGAPANI Vs. R.S. NAMMALWAR
December 5, 2017
R. SARAVANAN Vs. GOVERNMENT OF TAMILNADU
November 1, 2017
R. SAVITHA Vs. THE COMMISSIONER OF POLICE HOZUR ROAD
June 1, 2017
R. SEENU Vs. N. PORKODI
November 10, 2017
R. SEGAR Vs. K.R. SUBRAMANIAN
June 29, 2017
R. SELVAM Vs. A. JENIX DEV SINGH
August 31, 2017
R. SHARMILA Vs. INSPECTOR GENERAL OF REGISTRATION
January 3, 2017
R. SIVA KUMAR Vs. THE COMMISSIONER OF POLICE
July 14, 2017
R. SIVAKUMAR Vs. THE SUB REGISTRAR (REGISTRATION DEPARTMENT) PATTUKKOTTAI, THANJAVUR DISTRICT
February 15, 2017
R. SOLAIRAJ Vs. SUPERINTENDENT OF POLICE, VIRUDHUNAGAR DISTRICT
June 13, 2017
R. SUBBE GOWDER Vs. MARAKKAL
June 13, 2017
R. SUDHA Vs. SHANMUGAM
February 6, 2017
R. SUKUMAR Vs. M/S. CANBANK FACTORS LIMITED
August 3, 2017
R. SUNDARRAJIN Vs. DR. K. KRISHNASAMY
June 6, 2017
R. THANGAMANI @ MAINAVATHY Vs. S. SATHISHKUMAR
September 22, 2017
R. THANGAVEL Vs. K. PALANISAMY
April 26, 2017
R. THIAGARAJAN Vs. P. SARAVANAN
April 6, 2017
R. THIMMAIYYAN Vs. M/S. SMT CHITS AND FINANCE CORPORATION
August 16, 2017
R. THURUSELVAM Vs. THE DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, HYDERABAD
February 16, 2017
R. UMAMAHESWARI Vs. THE REGISTRAR GENERAL, HIGH COURT OF MADRAS, CHENNAI 104 & ANR.
November 2, 2017
R. UMAYARAJ Vs. COMMISSIONER, KOVILPATTI MUNICIPALITY
April 7, 2017
R. VATSALA Vs. R. KRISHNA KUMAR
November 9, 2017
R. VENKATACHALAM Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION
December 14, 2017
R. VENKATARAMAN Vs. DIRECTOR GENERAL OF POLICE, GOVERNMENT OF TAMIL NADU
July 21, 2017
R. VENKATASWAMY AND OTHERS Vs. STATE
November 16, 2017
R. VENKATESAN Vs. STATE BY INSPECTOR OF POLICE
June 6, 2017
R. VIJAYARAGHAVAN Vs. SEEGAMPATTI RAJAGOPAL
March 14, 2017
R. VINAYAGAMURTHY (IN BOTH APPEALS) Vs. THE STATE
November 28, 2017
R.D. VENKATESH, Vs. D.M. ARIYAPPAN
September 1, 2017
R.FREDERICK Vs. H.MALINI
November 7, 2017
R.GAJENDRAN Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU
October 31, 2017
R.JOTHI Vs. N.NEELAVATHI
February 3, 2017
R.K. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (SEA)
October 31, 2017
R.K. JAYANTHI Vs. THE CHAIRMAN TEACHERS RECRUITMENT BOARD
February 2, 2017
R.KANNAN Vs. M.ANBAZHAGAN
January 4, 2017
R.KUMARAN Vs. L.DHANALAKSHMI
July 27, 2017
R.KUPPUSAMY Vs. M.NAGARAJ
January 9, 2017
R.M. NACHIAPPAN Vs. S. NACHAMMAI
February 20, 2017
R.M. PALANIAPPAN Vs. PRINCIPAL SECRETARY TO GOVERNMENT OF TAMIL NADU
March 3, 2017
R.M. SUBRAMANIAN CHETTIAR Vs. MURUGAIAH
June 5, 2017
R.MURUGAIAH Vs. THE PRINCIPAL CHIEF CONSERVATOR OF FOREST AND ORS.
February 16, 2017
R.NARASIMHAN Vs. STATE REP. BY INSPECTOR OF POLICE
July 24, 2017
R.NEHRU Vs. S.BALAMURUGAN
February 2, 2017
R.R. ARAVIND Vs. INSURANCE INSPECTOR (LEGAL) EMPLOYEES STATE INSURANCE CORPORATION
April 19, 2017
R.RAJESH Vs. KALAIYARASI
July 11, 2017
R.RANJITHAM Vs. MARIO PEREIRA NO.2/1, SEAQULL HOUSE RACE COURSE ROAD OPPOSITE JANATADAL OFFICE, MADHAV NAGAR, BANGALORE 560 001 (REMAINED EX PARTE BEFORE THE TRIAL COURT)
February 1, 2017
R.RAVI Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
January 30, 2017
R.S. SENTHILKUMAR Vs. ADDITIONAL COMMR. OF S.T.
July 14, 2017
R.SAMPATH KUMAR Vs. THE INSPECTOR OF POLICE
December 7, 2017
R.SANTHI Vs. DHANALAKSHMI AND OTHERS
August 21, 2017
R.SELVAN Vs. STATE THROUGH
January 24, 2017
R.SELVARAJ Vs. THE ASSISTANT SUPERINTENDANT OF POLICE
July 31, 2017
R.SENTHUR RAJA Vs. DR.S. PETER
February 13, 2017
R.SHANMUGAM Vs. P.GOVINDARAJU
April 13, 2017
R.SOUNDARARAJAN Vs. DINDIGUL TALUK NATIONAL TEXTILE MILLS THOZHILALAR SANGAM
February 20, 2017
R.T.M.L.M.S.HIGHER SECONDARY SCHOOL Vs. THE GOVERNMENT OF TAMIL NADU
January 3, 2017
R.VENKATASAMY Vs. THE GOVERNMENT OF INDIA
January 5, 2017
R.VIJAYALAKSHMI Vs. M.MUTHU VISWANATH
April 11, 2017
R.VISWANATHAN Vs. THE JOINT DIRECTOR, DIRECTORATE OF COLLEGIATE EDUCATION
January 6, 2017
RABEEQ RAJA Vs. STATE REP BY INSPECTOR OF POLICE
April 21, 2017
RABEKKAL Vs. SECRETARY TO GOVERNMENT, HOME, PROHIBITION & EXCISE DEPARTMENT
February 2, 2017
RADHA Vs. DIRECTOR OF AGRICULTURE, OFFICE OF DIRECTORATE OF AGRICULTURE, CHEPAUK
January 30, 2017
RADHA GAJAPATHI RAJU Vs. CONTROLLER OF ESTATE DUTY
November 14, 2017
RADHABAI Vs. STATE REP BY INSPECTOR, VIGILANCE & ANTI CORRUPTION DEPARTMENT, CUDDALORE
October 27, 2017
RADHAKRISHNAN Vs. NEELAVENI AMMAL
November 24, 2017
RADHAKRISHNAN D/O. PERAMAN Vs. TAMILARASI & ORS.
November 3, 2017
RAILWAY EMPLOYEE CO-OPERATIVE STAFF UNION REP. BY ITS SECRETARY R.C. CYRIL THIYAGARAJ Vs. EMPLOYEES PROVIDENT FUND ORGANISATION
April 10, 2017
RAILWAY EMPLOYEES CO-OPERATIVE SOCIETY STAFF UNION Vs. CHIEF EXECUTIVE, RAILWAY EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD
April 28, 2017
RAIN INDUSTRIES LIMITED REP BY ITS CHIEF GENERAL MANAGER Vs. ASSISTANT COMMISSIONER (CT) (FAC)
December 6, 2017
RAJ KISHORE CONSTRUCTIONS Vs. CESTAT, CHENNAI
April 11, 2017
RAJ TELEVISION NETWORK LTD. Vs. THAICOM PUBLIC COMPANY LIMITED
July 14, 2017
RAJA Vs. STATE, REP BY THE INSPECTOR OF POLICE, VENNANDUR POLICE STATION, NAMAMAKKAL DISTRICT
October 24, 2017
RAJA Vs. DEPUTY SUPERINTENDENT OF POLICE, KRISHNAGIRI DISTRICT
February 23, 2017
RAJA Vs. STATE REP BY THE INSPECTOR OF POLICE
February 15, 2017
RAJA @ MARIMUTHU Vs. STATE REP BY INSPECTOR OF POLICE
October 27, 2017
RAJA S/O RANGANATHAN Vs. PALANI CHETTIAR
July 19, 2017
RAJAGANAPATHI TRADERS Vs. COMMERCIAL TAX OFFICER (FAC), SALEM
October 6, 2017
RAJAGANAPATHY AND OTHERS Vs. THE PRINCIPAL SECRETARY
January 23, 2017
RAJAGURU SPINNING MILLS PVT LTD Vs. SECRETARY, MINISTRY OF FINANCE
November 24, 2017
RAJAMANI Vs. STATE BY INSPECTOR OF POLICE, V & AC, VELLORE
September 4, 2017
RAJAMANI Vs. L P ALAGAPPA CHETTIAR
October 26, 2017
RAJAMMAL Vs. STATE OF TAMIL NADU
July 10, 2017
RAJAMMAL Vs. CHINNATHAYEE
March 3, 2017
RAJAMMAL AND ORS. Vs. PUSHPAM
February 17, 2017
RAJARAM & CO , REPRESENTED BY ITS GENERAL MANAGER Vs. DEPUTY COMMERCIAL TAX OFFICER, KATPADI CHECK POST
January 25, 2017
RAJASELVI Vs. MEENATCHI
August 17, 2017
RAJAVELU Vs. COMMISSIONER TIRUCHIRAPPALLI CITY MUNICIPAL CORPORATIONBHARATHIDASAN SALAI
November 29, 2017
RAJENDRAN Vs. SUPERINTENDENT OF POLICE, PUDUKKOTTAI
July 14, 2017
RAJENDRAN Vs. COMMISSIONER OF POLICE, TRICHY CITY
July 6, 2017
RAJENDRAN AND ANOTHER Vs. ETTAMMAL AND OTHERS
September 21, 2017
RAJIV MANGAL Vs. RITU MANGAL
July 27, 2017
RAJIV NAIDU Vs. STATE REP. BY THE INSPECTOR OF POLICE, CENTRAL CRIME BRANCH, THOUSAND LIGHTS, CHENNAI
October 23, 2017
RAJKUMAR Vs. STATE
July 28, 2017
RAJKUMAR Vs. SABITHA, IAS
February 7, 2017
RAJKUMAR @ RAMASAMY Vs. TAMIL NADU STATE CORPORATION LTD.
March 9, 2017
RAJKUMAR [A7] IN CRL. A.(MD). NO. 182 OF 2015 Vs. THE STATE, REP BY ITS DEPUTY SUPERINTENDENT OF POLICE, CBCID, MADURAI CITY OCU
January 23, 2017
RAJKUMAR GOWTHAMAN Vs. ADDITIONAL DIRECTOR DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI ZONAL UNIT
November 8, 2017
RAJKUMAR GUPTA Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
August 16, 2017
RAJMOHAN Vs. VENKATACHALA PADAYAACHI (DECEASED)
February 14, 2017
RAJMOHAN Vs. SEETHA VEDHANAYAGAM
April 4, 2017
RAJSRIYA AUTOMOTIVE INDUSTRIAL P LTD Vs. FIEM INDUSTRIES LIMITED
August 17, 2017
RAJU Vs. THE STATE REP. BY THE SUB INSPECTOR OF POLICE
January 30, 2017
RAJU Vs. EASWARAN
January 31, 2017
RAKESH P. SHETH & ORS. Vs. STATE REP. BY THE INSPECTOR OF POLICE, CCB, VEPERY, CHENNAI
November 20, 2017
RAM SEWAK MISHRA Vs. STATE OF M P AND ANOTHER
July 18, 2017
RAM-NATH & CO PVT LTD Vs. DEPUTY COMMISSIONER OF CUSTOMS CUSTOM HOUSE
June 20, 2017
RAMACHANDIRAN & ORS. Vs. THE ESTATE OFFICER
October 6, 2017
RAMACHANDRAN Vs. KRISHNAMURTHY
October 27, 2017
RAMACHANDRAN Vs. STATE,REP BY INSPECTOR OF POLICE
April 4, 2017
RAMACHANDRAN STEEL, REP BY ITS MANAGING PARTNER P K C RAMESH, Vs. CHAIRMAN CUM MANAGING DIRECTOR, YES BANK LIMITED
February 24, 2017
RAMACHANDRAN(DIED) Vs. SIVASANKARAN
June 7, 2017
RAMACHANDRAPPA Vs. SUSEELAMMA
November 28, 2017
RAMAKRISHNA YARN CARRIERS LIMITED, REP BY ITS DIRECTOR N M ETHIRAJAN Vs. GENERAL MANAGER (RETAIL SALES)
December 6, 2017
RAMAKRISHNAN Vs. GURUSAMY
July 18, 2017
RAMAKRISHNAN Vs. RAMAIAH
September 12, 2017
RAMALINGAM Vs. S.SUBRAMANIAN
September 7, 2017
RAMALINGAM Vs. CHINNASAMY
February 2, 2017
RAMAMANI Vs. PITCHAIMANI
February 6, 2017
RAMANATHAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY AND INSPECTOR OF GENERAL OF REGISTRATION
July 21, 2017
RAMANUJA PADAYACHI Vs. RENGASAMY AND ANOTHER
October 23, 2017
RAMAR Vs. PERIYAMMAL
January 3, 2017
RAMARATHINAM Vs. STATE
April 26, 2017
RAMASAMI GOUNDER Vs. CHELLAKUTTY KOUNDER
January 6, 2017
RAMASAMY Vs. PUSHPA
March 13, 2017
RAMASAMY Vs. SARASWATHI
February 22, 2017
RAMASAMY Vs. SUBRAMANIYA KOUNDER
March 8, 2017
RAMASAMY Vs. SHANMUGAM
July 4, 2017
RAMASAMY Vs. TAMILVEL
September 14, 2017
RAMASAMY Vs. STATE REP BY INSPECTOR OF POLICE
December 19, 2017
RAMASAMY Vs. RAJAGOPAL(DIED)
February 17, 2017
RAMASUNDARI Vs. THE DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT, VIRUDHUNAGAR.
January 5, 2017
RAMASWAMY GOUNDER Vs. CHINNA GOUNDER
October 30, 2017
RAMATHAL Vs. R SAVITHIRI
October 5, 2017
RAMAYAL Vs. AVANAMMAL & ORS.
October 23, 2017
RAMCO CEMENTS LIMITED Vs. CESTAT, CHENNAI
June 20, 2017
RAMESH Vs. STATE
March 27, 2017
RAMESH Vs. GOPALAKRISHNNA
March 20, 2017
RAMESH GELLI Vs. INSPECTOR OF POLICE
September 13, 2017
RAMI Vs. STATE OF TAMIL NADU & ANOTHER
July 13, 2017
RAMKI Vs. ADDITIONAL COMMISSIONER OF CUSTOMS (PAU)
June 7, 2017
RAMKUMAR ADITYAN Vs. CHIEF ELECTION COMMISSIONER
September 15, 2017
RAMU Vs. SAMUEL NADAR
March 24, 2017
RAMU (DECEASED) Vs. SAMUEL NADAR
March 16, 2017
RANGAMMAL Vs. SUBBARAYA KOUNDER
February 3, 2017
RANGARAJAN (DECEASED) Vs. PRABHAVATHI W/O RANGARAJAN
July 24, 2017
RANGARAJAN (DECEASED) Vs. STATE
July 24, 2017
RANI Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT
February 6, 2017
RANI AND OTHERS Vs. KEMPAIYA (DECEASED) AND OTHERS
December 21, 2017
RANJIT IMPEX Vs. APPELLATE DEPUTY COMMISSIONER (CT), NORTH DIVISION, GREAMS ROAD
February 15, 2017
RAP MFRS EMPLOYEES WELFARE UNION, REP. BY GENERAL MANAGER, MR. MUTHUSAMY Vs. THE DEPUTY COMMISSIONER OF LABOUR, SALEM
February 10, 2017
RAREFIELD ENGINEERS PVT , LTD Vs. TEN OCEAN MARINE LIMITED, SOLITAIRE CORPORATE PARK
July 28, 2017
RASUKANNU @ RENGASAMY AND ANOTHER Vs. STATE THROUGH THE INSPECTOR OF POLICE
December 6, 2017
RATANSHI SHAH Vs. STATE REPRESENTED BY DRUGS INSPECTOR
August 30, 2017
RATHINA KUMARI Vs. A. GOVINDASAMY
March 21, 2017
RATHINAMMAL Vs. STATE OF TAMIL NADU REP BY SUB-INSPECTOR OF POLICE
August 17, 2017
RATHINAVEL Vs. STATE REP BY THE INSPECTOR OF POLICE, HARUR POLICE STATION, DHARMAPURI DISTRICT. (CRIME NO.95 OF 2013)
March 21, 2017
RATHINAVEL Vs. STATE
August 22, 2017
RATNA STORES (P) LTD Vs. CHIEF MANAGER UCO BANK MID CORPORATE BRANCH
July 12, 2017
RAVI Vs. RAMANATHAN
September 11, 2017
RAVI Vs. STATE THROUGH INSPECTOR OF POLICE
June 2, 2017
RAVI @ PADMANABHAN Vs. STATE
January 6, 2017
RAVICHANDRAN Vs. STATE REPRESENTED BY
February 3, 2017
RAVICHANDRAN Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
RAVIKUMAR Vs. THE MANAGEMENT, TAMIL NADU STATE TRANSPORT CORPORATION, TIRUNELVELI DIVISION, VANNARAPETTAI, TIRUNELVELI - 627 003
April 11, 2017
RAVINDRAN Vs. DANTON SHANMUGAM
February 27, 2017
RAYAKKAL (DECEASED) AND OTHERS Vs. N. RAMASAMY AND OTHERS
December 14, 2017
RD138 CECRI EMPLOYEES COOPERATIVE THRIFT AND CREDIT SOCIETY LTD Vs. THE REGISTRAR OF COOPERATIVE SOCIETIES
January 25, 2017
REAL IMAGE MEDIA TECHNOLOGIES PVT. LTD. Vs. R. KARTHIKEYAN
January 18, 2017
REBECCA ANN MALSTEAD AND OTHERS Vs. UNION OF INDIA REP. BY ITS SECRETARY
February 15, 2017
REGISTRAR (JUDICIAL) MADURAI BENCH OF MADRAS HIGH COURT MADURAI Vs. DIRECTOR GENERAL OF POLICE CHENNAI
December 12, 2017
REGISTRAR, ANNA UNIVERSITY Vs. KONGU SCHOOL OF ARCHITECTURE, REPRESENTED BY IT CORRESPONDENT
August 16, 2017
REGISTRAR, TAMIL NADU MEDICAL COUNCIL Vs. K SENTHIL
March 17, 2017
REJITHA Vs. VIKRAM V. RAJKUMAR
November 10, 2017
REKHA BHAVANI @ FATHIMA RAGILA Vs. SAKTHIVEL, THE SUPERINTENDENT OF POLICE, KODAIKANAL TALUK, DINDIGUL DISTRICT AND ANR.
September 22, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. GOPALAKRISHNAN
February 21, 2017
RELIANCE GENERAL INSURANCE CO LTD Vs. KARTHIK CHANDRAN
March 9, 2017
RELIANCE GENERAL INSURANCE CO. LTD Vs. PARVATHY AND OTHERS
December 4, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. S.VASANTHI
April 18, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. BALASUBRAMANIAN
November 7, 2017
RELIANCE GENERAL INSURANCE CO. LTD. SALEM Vs. RAMESH
February 28, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD RAI ROWERS Vs. SULOCHANA
June 14, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. G. JAGATHEESHWAR & ORS.
September 1, 2017
RELIANCE MOTOR CO LTD Vs. ASST COMMISSIONER OF INCOME TAX
October 12, 2017
RENGANAYAKI Vs. STATE OF TAMIL NADU
June 13, 2017
RENGARAJ Vs. STATE OF TAMIL NADU AND ORS.
February 13, 2017
RENGARAJAN Vs. RAJENDRAN
May 5, 2017
RENGASAMY Vs. COMMISSIONER ALATHUR PANCHAYAT UNION
April 4, 2017
RENUGA DEVI Vs. THE SUPERINTENDENT OF POLICE
August 29, 2017
RENUGADEVI Vs. STATE REP BY INSPECTOR OF POLICE, UDUMALAI POLICE STATION
October 24, 2017
RENUKA Vs. DISTRICT COLLECTOR
December 13, 2017
RENUKADEVI Vs. RAJAGOPAL
March 21, 2017
RETHNASWAMY Vs. JUSTIN
July 31, 2017
REV. DR. KURIEN THOMAS Vs. R. SUNDARARAJAN
July 19, 2017
REVATHI KYLAS Vs. R MURUGESAN R M BUILDERS
March 15, 2017
REVATHY Vs. STATE OF TAMIL NADU
October 12, 2017
REVENUE DIVISIONAL OFFICER Vs. INDUKALADHARAN NAIR AND OTHERS
February 8, 2017
REVENUE DIVISIONAL OFFICER Vs. BABY SAROJAM AND OTHERS
February 24, 2017
REVENUE DIVISIONAL OFFICER Vs. P. DAVIS RAJ AND OTHER
February 24, 2017
RIO GLASS SOLAR SA Vs. SHRIRAM EPC LIMITED CHENNAI
February 9, 2017
RITCHIE DAMIAN Vs. COMMISSIONER OF POLICE
May 25, 2017
RITES LTD Vs. BHARAT SANCHAR NIGAM LIMITED
December 8, 2017
RM.CHOCKALINGAM AMBALAM Vs. S.M.M.PR.RAMASWAMY AMBALAM
January 4, 2017
ROBIN JESUDASAN Vs. STATE BY INSPECTOR OF POLICE
August 24, 2017
ROHINI HOLDINGS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME-TAX-III
November 7, 2017
ROHIT JAYAKAR NAIR Vs. V SHANMUGAM
August 24, 2017
ROHITH KUMAR Vs. STATE REP BY INSPECTOR OF POLICE, ARANI POLICE STATION
November 15, 2017
ROSAL Vs. SELVARAJ (DIED) AND ORS.
October 9, 2017
ROSALI Vs. SYNDICATE BANK
August 23, 2017
ROVERCO APPAREL CO. (P) LTD. Vs. DEPUTY COMMISSIONER OF CUSTOMS
July 25, 2017
ROYAL SUNDARAM ALLAINCE INSURANCE CO.LTD., Vs. SIVAKUMAR
February 23, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. VASANTHAPURANI
January 4, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. G. KARTHIKEYAN
November 6, 2017
ROYAL SUNDARAM INSURANCE CO LTD Vs. PACHAIAMMAL
February 27, 2017
ROYAL SUNDARAM INSURANCE CO LTD Vs. PADMAVATHY
February 20, 2017
ROYAL SUNDARM ALLIANCE INSURANCE CO. LTD. Vs. N. GANESAN & ORS.
November 8, 2017
RT. REV. DR. J.A.D. JEBACHANDRAN, BISHOP OF THOOTHUKUDI - NAZARETH DIOCESE Vs. MODERATOR, THE CHURCH OF SOUTH INDIA, CSI SYNOD CENTRE, CHENNAI-14
April 20, 2017
RTC LOGISTICS PVT LTD , REPRESENTED BY ITS DIRECTOR S M SRIDHAR, BOMBAY MUTUAL BUILDINGS Vs. SHRIRAM CITY UNION FINANCE LIMITED
August 3, 2017
RUBEN Vs. SECRETARY TO GOVERNMENT,
April 25, 2017
RUKMANI Vs. G.NATARAJAN
January 3, 2017
RUKMANI & ORS Vs. MANONMANI & ORS
December 11, 2017
RUKMANI AND ANR. Vs. MOHAMMED YUSUF (DECEASED) AND ORS.
February 21, 2017
RUNGTA IRON AND STEEL PVT LTD REPRESENTED BY ITS MANAGER AND POWER OF ATTORNEY HOLDER Vs. Y VASANT RAO
August 28, 2017
RUS MARKETING AND CREATIVE UNIT Vs. COMMR. OF S.T., COIMBATORE
December 11, 2017
S A MUJEEBUR RAHMAN Vs. P D DEEPA
April 27, 2017
S AISHWARYA Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
July 21, 2017
S AMARANARAYANA REDDY Vs. TAX RECOVERY OFFICE
December 19, 2017
S AMMASI Vs. E UNION OF INDIA,REP BY GENERAL MANAGER
August 29, 2017
S ANJALA Vs. JALAKANDAN
February 27, 2017
S ANURADHA Vs. R VENKATESH
February 2, 2017
S ARPUTHARAJ Vs. DEPUTY COMMISSIONER OF INCOME TAX, COIMBATORE
November 1, 2017
S ARUL Vs. SPORTS DEVELOPMENT AUTHORITY OF TAMIL NADU REPRESENTED BY MEMBER SECRETARY
January 18, 2017
S ARUL ANTONY Vs. STATE OF TAMILNADU REP BY SECRETARY TO GOVERNMENT, HIGHER EDUCATION DEPARTMENT, SECRETARIAT, FORT ST GEORGE, CHENNAI
July 11, 2017
S ARUNACHALAM Vs. STATE OF TAMIL NADU,REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
August 29, 2017
S ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT, LAW DEPARTMENT
April 17, 2017
S BALASARAVANAN Vs. INSPECTOR OF POLICE
September 1, 2017
S BALASUBRAMANIAM Vs. SUB COLLECTOR METTUR DAM SALEM
July 24, 2017
S BALU Vs. STATE REP , BY ITS SECRETARY, MUNICIPALITY ADMINISTRATION AND WATER SUPPLY DEPARTMENT, FORT ST GEORGE, SECRETARIAT, CHENNAI
August 17, 2017
S BHARANI Vs. DIRECTOR GENERAL OF POLICE, TAMIL NADU, CHENNAI
June 15, 2017
S BUVANESWARAN Vs. UNION TERRITORY OF PUDUCHERRY REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT
February 24, 2017
S CHELLAPPAN Vs. STATE OF TAMIL NADU
June 30, 2017
S CHURCHIL Vs. STATE, REP BY DIRECTOR GENERAL OF POLICE
August 3, 2017
S D PRABURAJAN Vs. G BALAJI
October 24, 2017
S DAVE JEYASELVAN Vs. M P PONRAJ
June 15, 2017
S DEIVENDRAN Vs. STATE OF TAMIL NADU, THROUGH ITS CHIEF ELECTRICAL INSPECRTOR
March 17, 2017
S DHANALAKSHMI Vs. CHIEF ENGINEER (PERSONNEL) TAMIL NADU ELECTRICITY BOARD
September 11, 2017
S DHIVYA Vs. STATE REP BY, PRINCIPAL SECRETARY, DEPARTMENT OF MUNICIPALITY ADMINISTRATIVE AND WATER SUPPLY
July 28, 2017
S DINAKAR Vs. R RAJAN
December 12, 2017
S DURAI PANDIAN Vs. A K M ZAHIR HUSSAIN
February 20, 2017
S ELBERTHAMMAL Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, SCHOOL EDUCATION DEPARTMENT
January 11, 2017
S ELRED KUMAR Vs. CITY UNION BANK LTD REP BY ITS CHIEF MANAGER ASHOK NAGAR
November 14, 2017
S F PATEL AND SONS (JUDA) (P) LTD Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS)
October 13, 2017
S GOPI, PROPRIETOR BANGALORE PRASANNA PERFUMES Vs. AMUTHA COTTAGE INDUSTRIES MELA ANUPANADI
February 10, 2017
S GOVINDARAJU Vs. DEPUTY SECRETARY TO GOVERNMENT, CO-OPERATION, FOOD AND CONSUMER PROTECTION DEPARTMENT, SECRETARIAT, CHENNAI
April 3, 2017
S GUGAN Vs. R NISHA
March 24, 2017
S GURUVAIAH Vs. PRINCIPAL SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT FORT ST GEORGE CHENNAI
April 3, 2017
S HARISH KUMAR Vs. HINDUSTAN INSTITUTE OF TECHNOLOGY & SCIENCE KANCHEEPURAM DISTRICT
April 17, 2017
S JANCY GNANA MARY Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 12, 2017
S JAYAPRAKASH Vs. SUPERINTENDENT OF POLICE
December 20, 2017
S JAYARAMAN Vs. M RAJI
August 9, 2017
S JEYAGOWRI Vs. SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD
October 20, 2017
S JEYARAMAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES, THOOTHUKUDI REGION
February 6, 2017
S JOSEPHIN VIJAYA Vs. CHIEF EDUCATIONAL OFFICER
July 12, 2017
S JOTHI Vs. N T KRISHNAMORRTHY
August 24, 2017
S JULIAN JOSEPH CROSS Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES (HOUSING)
August 22, 2017
S JULIYA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER,TUTICORIN
June 27, 2017
S K INDIRA @ S K RAJALAKSHMI Vs. M C THOMAS PEREIRA
July 28, 2017
S K KOMARASAMY GONDER Vs. SOUNDARI
December 21, 2017
S K PACKIARAJ Vs. T V MATHAN KUMAR
December 21, 2017
S K TRADERS SURAMANGALAM MAIN ROAD Vs. COMMERCIAL TAX OFFICER LEIGH BAZAAR CIRCLE
October 24, 2017
S KARTHIKEYAN Vs. COMMISSIONER OF INCOME TAX
October 24, 2017
S KARTHIKEYINI Vs. R SELVARANGA MUDALIAR (DECEASED)
April 10, 2017
S KARUNANITHI Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
July 13, 2017
S KASI Vs. VIJAYAN
February 20, 2017
S KATHHIRAVAN Vs. COMMANDANT OFFICE OF DIGP GROUP CENTER, CHENNAI AND OTHERS
September 12, 2017
S KATHIRAVAN Vs. INDIAN OVERSEAS BANK REP BY ITS AUTHORISED OFFICER
February 14, 2017
S KATHIRAVAN Vs. COMMANDANT, GROUP CENTRE, CRPF
August 24, 2017
S KATHIRESAN POOJARI Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS SECRETARY
August 21, 2017
S KODEESWARAN Vs. K SUBRAMANIAYAM
August 24, 2017
S M K CONSTRUCTION Vs. AUTHORISED OFFICER,BANK OF BARODA
August 23, 2017
S M SHAMSUDEEN Vs. S M FAROOK
March 3, 2017
S MADHAN Vs. K SACHEEDRANADH REDDY
March 2, 2017
S MADHAN Vs. DEPUTY DIRECTOR OF MEDICAL SERVICES, (LEPROSY), COIMBATORE
September 21, 2017
S MAHENDRAN Vs. K ELANGO,SENIOR MANAGER,CANARA BANK
August 28, 2017
S MARTIN Vs. OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS
January 19, 2017
S MEGANATHAN Vs. DEVI KARUMARIAMMAN EDUCATIONAL TRUST, REP BY ITS TRUSTEE
September 13, 2017
S MOHAMED ALI JINNAH Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
August 21, 2017
S MOORTHY Vs. DIRECTOR GENERAL OF EMPLOYMENT AND TRAINING, MINISTRY OF LABOUR
April 3, 2017
S MUPPUDATHIMUTHU Vs. INSPECTOR OF POLICE, PAVOORCHATRAM POLICE STATION, TIRUNELVELI DISTRICT
July 7, 2017
S MURALI Vs. STATE REP BY DEPUTY SUPERINTENDENT OF POLICE CBI/ACB
July 18, 2017
S MURALI SUNDARAM Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT, CHEPAUK
March 3, 2017
S MURUGESAN Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
February 9, 2017
S MURUGESAN Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
October 10, 2017
S MURUGESAN Vs. EXECUTIVE OFFICER,ALANGUDI TOWN PANCHAYAT
November 20, 2017
S N M UBAYATULLAH Vs. SENTHILKUMAR
September 12, 2017
S NANDHI Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY RURAL DEVELOPMENT
August 21, 2017
S NARAYANAN Vs. DEPUTY DIRECTOR OF CBI
August 29, 2017
S NARAYANAN Vs. BHARTI AIRTEL
January 9, 2017
S NAVEENKUMAR Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
February 15, 2017
S NOORJAHAN Vs. COMMISSIONER OF POLICE, GREATER CHENNAI, VEPERY, CHENNAI
April 5, 2017
S P JOTHI Vs. ACCOUNTANT GENERAL, ACCOUNTS AND ENTITLEMENTS, CHENNAI
April 18, 2017
S P MUTHIAH Vs. R ETHIRAJU
June 6, 2017
S PAULDASS Vs. STATE EXPRESS TRANSPORT CORPORATION LTD REPRESENTED BY ITS MANAGING DIRECTOR
January 9, 2017
S PERIYASAMY Vs. SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT, FORT ST GEORGE, CHENNAI
December 11, 2017
S PONMOZHI Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
June 1, 2017
S PONNUTHAI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY, SCHOOL EDUCATION DEPARTMENT, SECRETARIAT, CHENNAI
September 20, 2017
S POOVAMMAL Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY
May 24, 2017
S PRABAKARAN Vs. STATE OF TAMIL NADU
December 21, 2017
S PREMA Vs. N CHOKKALINGAM
April 17, 2017
S R KEERTHANA Vs. NATIONAL BOARD OF EXAMINATIONS
April 21, 2017
S R RANGADURAI Vs. S RAJAGOPAL
September 1, 2017
S R SENTHILKUMAR Vs. M SUDHAKAR DEPUTY COMMISSIONER OF POLICE, ANNA NAGAR
September 20, 2017
S R TRUST REP BY ITS TRUSTEE Vs. PRINCIPAL SECRETARY, MINISTRY OF HEALTH AND FAMILY WELFARE
February 6, 2017
S RAJA POORNA CHANDRAN Vs. INSPECTOR OF POLICE, THIRUNAGAR POLICE STATION, MADURAI
September 28, 2017
S RAJAGOPAL S/O E P SANJEEVI Vs. INSPECTOR OF POLICE, DISTRICT CRIME BRANCH, ANTI-LAND GRABBING SPECIAL CELL, KANCHIPURAM DISTRICT
August 3, 2017
S RAJASIRONMANIAMMAL Vs. S S S GANESAN
February 21, 2017
S RAJASUNDARAM Vs. MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM
October 30, 2017
S RAJESH Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
August 29, 2017
S RAMAA Vs. CHETAN B SANGHI
February 10, 2017
S RAMACHANDRAN Vs. S CHINNARAJ
February 2, 2017
S RAMACHANDRAPPA Vs. CHAIRMAN, TEACHER RECRUITMENT BOARD, COLLEGE ROAD, CHENNAI
November 20, 2017
S RAMAKRISHNAN REP BY POWER AGENT S JNANESHWAR Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF URBAN LAND CEILING
December 13, 2017
S RAMANATHAN Vs. KALYANASUNDARAM
December 8, 2017
S RAMASUBBU Vs. N RAJAN
October 31, 2017
S RAMESH Vs. DISTRICT COLLECTOR, COIMBATORE DISTRICT
September 18, 2017
S RAMESH Vs. AUTHORISED OFFICER, STATE BANK OF INDIA
January 27, 2017
S RAVICHANDRAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
June 29, 2017
S RAVIKUMAR Vs. S KAMALATCHI
August 31, 2017
S REVWATHY Vs. GOVERNMENT OF TAMIL NADU, REPRESENTED BY ITS PRINCIPAL SECRETARY, HEALTH AND FAMILY WELFARE DEPARTMENT, FORT ST GEORGE, CHENNAI
September 20, 2017
S S D OIL MILLS CO LTD , REP BY ITS DIRECTOR D RAMAMURTHY Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT, DEPARTMENT OF COMMERCIAL TAXES, FORT ST GEORGE, CHENNAI
December 4, 2017
S S D OIL MILS COMPANY LIMITED Vs. ASSISTANT DIRECTOR GENERAL OF FOREIGN TRADE
January 6, 2017
S SAKTHIVEL Vs. R VELUSAMY
July 19, 2017
S SAMPATHKUMAR Vs. P KAVITHA
August 17, 2017
S SANKARANARAYANAN Vs. REGIONAL PASSPORT OFFICER, GOVERNMENT OF INDIA
May 24, 2017
S SARASWATHY Vs. ADILAKSHMI (DIED)
August 28, 2017
S SAVITHIRI Vs. PANCHUAMMAL
September 1, 2017
S SEKAR Vs. DISTRICT COLLECTOR, DISTRICT COLLECTORATE, NAMAKKAL
July 12, 2017
S SEKAR Vs. GOVERNMENT OF TAMILNADU REP BY SECRETARY TO GOVERNMENT
September 18, 2017
S SELVA GOMATHI Vs. PRINCIPAL SECRETARY, SCHOOL EDUCATION DEPARTMENT
August 3, 2017
S SELVAKUMARI Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, HIGHER EDUCATION DEPARTMENT
February 21, 2017
S SELVAN Vs. HOME FINDERS ESTATE MANAGEMENT AND WELFARE SOCIETY-RAMAPURAM
February 23, 2017
S SELVARAJ Vs. GENERAL MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (COIMBATORE)
February 23, 2017
S SHAHUL HAMEED Vs. SUPERINTENDENT OF POLICE, KANYAKUMARI DISTRICT
March 14, 2017
S SHANMUGA KANI Vs. M S RAMAKRISHNAN
July 12, 2017
S SHANMUGARAJ Vs. STATE REP BY INSPECTOR OF POLICE VIGILANCE AND ANTICORRUPTION KANCHEEPURAM
July 28, 2017
S SIVAKAMIAMMAL Vs. ASSISTANT ENGINEER, RURAL/NORTH, TAMILNADU ELECTRICITY BOARD
February 3, 2017
S SIVALINGAM Vs. A SURYANARAYAN
June 30, 2017
S SRAVANAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
October 27, 2017
S SUBRAMANIAN Vs. COMMANDANT OFFICE OF DIGP GROUP CENTER, CRPF, CHENNAI
September 12, 2017
S SUBRAMANIAN Vs. JUSTIN MORRIS
June 28, 2017
S SUBRAMANIAN Vs. STATE OF TAMIL NADU REPRESENTED BY ITS SECRETARY TO GOVERNMENT
August 3, 2017
S SUDALAI Vs. AHAMED NACHI
August 28, 2017
S SUDERSAN Vs. CHAIRMAN, STANDING COMMITTEE OF NATIONAL BOARD OF WILD LIFE, INDIAN PARYAVARAN BHAVAN
April 24, 2017
S SUGUMAR Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
September 14, 2017
S SUNDARAM Vs. TAMIL NADU ELECTRICITY GENERATION AND DISTRIBUTION CORPORATION LIMITED
August 2, 2017
S SUSHMI Vs. CENTRALIZED ADMISSION COMMITTEE (CENTAC) REP BY CONVENOR
August 29, 2017
S SYED NASURUDEEN Vs. DIRECTOR OF SCHOOL EDUCATION, COLLEGE ROAD
December 22, 2017
S TAMILARASI Vs. DISTRICT COLLECTOR, VIRUDHUNAGAR DISTRICT
August 1, 2017
S THANGAVELAMMAL Vs. K KARUPANAPANDIAN
September 21, 2017
S THAVAMANI Vs. DEPUTY DIRECTOR OF TOWN AND COUNTRY PLANNING, RAMNAD AND PUDUKOTTAI REGION
May 25, 2017
S ULAGANATHAN Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
March 20, 2017
S VALLAL Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY
July 17, 2017
S VALLI Vs. MANAGING DIRECTOR, TAMIL NADU SLUM CLEARANCE BOARD
August 8, 2017
S VENKATARAMAN Vs. ASSISTANT COMMISSIONER (CT), ZONE-V, P A P J M BUILDINGS
September 12, 2017
S VENKATARAMANAN Vs. INDIAN BANK REPRESENTED BY ITS CHIEF MANAGER
August 3, 2017
S,PREUMAL Vs. R.SARASWATHI
January 31, 2017
S. ABDUL AZEES Vs. THE PRINCIPAL SECRETARY TO GOVT.
April 7, 2017
S. AJIJA BEGUM Vs. S. AISHA BEVI (DIED)
March 30, 2017
S. AJIJA BEGUM Vs. S. AISHA BEVI (DIED)
March 3, 2017
S. AROCKIAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 19, 2017
S. ARULSELVAN Vs. THE DISTRICT COLLECTOR
August 11, 2017
S. ARUMUGAM Vs. E.R. VELLAICHAMY
November 15, 2017
S. ASHOK KUMAR Vs. S. SUBRAMANIAM
July 27, 2017
S. BALA MURUGAN Vs. THE DISTRICT COLLECTOR
September 18, 2017
S. CHITRA Vs. THE UNION OF INDIA
December 22, 2017
S. DAKSHINAMURTHY Vs. THE INSPECTOR GENERAL OF POLICE
October 25, 2017
S. DEIVANAI Vs. V.M. KOTHANDARAMAN
June 22, 2017
S. DHANAMMAL Vs. THE STATE OF TAMIL NADU
December 20, 2017
S. DHANASEKAR Vs. K. BALAKRISHNAN
October 6, 2017
S. DHARMALINGAM Vs. STATE
June 29, 2017
S. GANAPATHY Vs. CHAIRMAN CUM MANAGING DIRECTOR
July 7, 2017
S. GOPAL SELVAMANI (DIED) Vs. SHIPPING CORPORATION OF INDIA LTD.
November 3, 2017
S. INDIRANI Vs. V.R. DHAMODHARAN
February 23, 2017
S. JAYALAKSHMI Vs. DEPUTY COMMISSIONER OF CUSTOMS
August 9, 2017
S. JOB KAMARAJ Vs. THE MANAGING DIRECTOR
September 22, 2017
S. KANNADASAN Vs. UNION OF INDIA
May 24, 2017
S. KANNAN Vs. STATE
February 7, 2017
S. KARTHIKEYAN Vs. M.P. SELVAKUMAR
February 27, 2017
S. KARTHIKEYAN Vs. P. JAWAHAR
March 22, 2017
S. KASTHURI SUNDARARAJAN Vs. CHIEF SECRETARY
November 7, 2017
S. KATHIRVEL Vs. UNION OF INDIA
November 22, 2017
S. KRISHNAN Vs. THE GOVERNMENT OF TAMIL NADU REP. BY THE SECRETARY
October 25, 2017
S. KUMARESAN Vs. STATE
February 27, 2017
S. LAKSHMI Vs. L. KUPPUSAMY
June 20, 2017
S. MALLIKHA Vs. THE GOVERNMENT OF INDIA
November 27, 2017
S. MANIMOZHI Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION
October 31, 2017
S. MANOHAR Vs. M.VIJAYALAKSHMI ALIAS RENUKA
November 20, 2017
S. MARIA SARANYA Vs. M.J. MARIA JAREEN & ORS.
November 21, 2017
S. MARIA SARANYA Vs. M.J. MARIA JAREEN AND ORS.
November 6, 2017
S. MATHURAM Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
June 20, 2017
S. MICHEL SUGIRTHA REPRESENTED HEREIN BY HER POWER AGENT G.MARIAKANNU Vs. THE MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 4, 2017
S. MURALI MOHAN Vs. STATE BY THE INSPECTOR OF POLICE CBI/ACB/CHENNAI
May 15, 2017
S. MURALI MOHAN Vs. S. SRIKALA
May 15, 2017
S. MUTHU Vs. S. GANESH BABU
November 1, 2017
S. NANDHINI Vs. THE CHAIRMAN, TAMIL NADU ELECTRICITY BOARD, ANNA SALAI, CHENNAI
October 20, 2017
S. NARAYANAN Vs. THE COMMISSIONER OF INCOME-TAX CENTRAL
March 7, 2017
S. NATARAJAN Vs. SRI ARUNACHALESWARAR DEVASTHANAM
June 1, 2017
S. NEELA SUBRAMANIAN Vs. MEENAKSHI LEATHERS
November 29, 2017
S. NEERAJA AND OTHERS Vs. THE ASSET RECONSTRUCTION COMPANY (INDIA) LIMITED
November 7, 2017
S. NIRMALADEVI Vs. T.R. RANGASAMY
March 6, 2017
S. PACKIALAKSHMI Vs. K. BASKARAN
January 9, 2017
S. PADMAVATHY Vs. REGISTRAR GENERAL
February 8, 2017
S. PALANI Vs. EMPLOYEES STATE INSURANCE CORPORATION, SUB
November 10, 2017
S. PALANIMUTHU Vs. STATE
September 22, 2017
S. PALANISAMY Vs. SUB-REGISTRAR, NALLUR, TIRUPPUR DISTRICT
January 6, 2017
S. PALANIVEL AND ANOTHER Vs. P. NATESAN AND OTHERS
October 26, 2017
S. PARTHASARATHY Vs. COIMBATORE PERIYAR DISTRICT DRAVIDA PANCHALAI THOZHILALAR MUNNETRA SANGAM
June 27, 2017
S. PARVATHAM Vs. S. RENUKA
July 31, 2017
S. PATHMA Vs. V. RADHAKRISHNAN
August 10, 2017
S. PONNAMMAL Vs. S. SUGANTHI
April 20, 2017
S. RAJKUMAR Vs. STATE OF TAMIL NADU
November 24, 2017
S. RAMASAMY Vs. THE STATE
December 13, 2017
S. RAMESH KUMAR Vs. THE COMMISSIONER, HINDU RELIGIOUS
April 17, 2017
S. RATHINAM Vs. THE DIRECTOR AND ORS.
February 3, 2017
S. RESHMA Vs. DEBT RECOVERY TRIBUNAL
January 4, 2017
S. ROBINSON Vs. TAMIL NADU STATE INFORMATION COMMISSION
April 13, 2017
S. SABARIMALAI MADHA Vs. TEACHERS RECRUITMENT BOARD
December 14, 2017
S. SAIBULLA Vs. SECRETARY, TAMIL NADU PUBLIC SERVICE COMMISSION, CHENNAI 2
January 5, 2017
S. SAMPATHKUMAR Vs. THE CHIEF MANAGER INDIAN OVERSEAS BANK
June 12, 2017
S. SANKARAN Vs. RESHMA
April 3, 2017
S. SANTHOSH KUMAR Vs. THE SUPERINTENDENT OF POLICE
August 31, 2017
S. SATHISHKUMAR Vs. R. THANGAMANI @ MAINAVATHY
September 22, 2017
S. SATHIYASEELAN Vs. STATE
September 22, 2017
S. SAVITHA Vs. VELMURUGAN
August 31, 2017
S. SELLASAMY Vs. DISTRICT COLLECTOR, OFFICE OF THE DISTRICT COLLECTOR
May 11, 2017
S. SELVAGOMATHY, B. ASIK ILAGI BAVA Vs. UNION OF INDIA
May 30, 2017
S. SHANMUGAM Vs. THE DISTRICT COLLECTOR, DINDIGUL DISTRICT
February 13, 2017
S. SHANMUGANATHAN Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
April 28, 2017
S. SHANMUGAVEL Vs. N. INDHULEKHA
September 19, 2017
S. SIVAKAMASUNDARI Vs. THE DISTRICT COLLECTOR (CUM) THE REGIONAL TRANSPORT AUTHORITY
January 31, 2017
S. SIVAKUMAR Vs. STATE REP. BY THE INSPECTOR OF POLICE
February 6, 2017
S. SOUNDARAJAN Vs. THE TAMILNADU POLLUTION CONTROL BOARD, REP. BY ITS CHAIRMAN, NO.76, MOUNT SALAI, GUINDY, CHENNAI
February 20, 2017
S. SRINIVASAN Vs. GENERAL MANAGER
July 12, 2017
S. SRINIVASAN Vs. OKKALIGA VAALIBAR SANGAM
July 28, 2017
S. SUBBIAH AND ANOTHER Vs. STATE, BY PAUL SINGH
March 21, 2017
S. SUBBULAKSHMI Vs. STATE OF TAMIL NADU
June 23, 2017
S. SUBRAMANIA OTHUVAR Vs. S. VASANTHI
November 20, 2017
S. SURESH Vs. STATE REP BY ITS THE INSPECTOR OF POLICE
April 17, 2017
S. SURUMBAYEE Vs. P. RAVICHANDRAN
July 25, 2017
S. SYED ABDUL KHADER Vs. REGIONAL TRANSPORT AUTHORITY VIRUDHUNAGAR
June 27, 2017
S. THIAGARAJAN AND ANOTHER Vs. UNION OF INDIA
December 19, 2017
S. THULASIRAJAN Vs. MARCUS FREDRICK LAZARO
January 9, 2017
S. VINAY SAXENA Vs. STATE
December 14, 2017
S. YUVARANI Vs. CHIEF JUDICIAL MAGISTRATE, VELLORE DISTRICT
April 3, 2017
S.A. FASLUDEEN (1ST APPELLANT HAS BEEN REMOVED AS PER COURT ORDER DATED 5.4.2017) & ANR. Vs. SIYAUDDIN & ORS.
December 19, 2017
S.A. KOTHANDARAMAN Vs. M/S. CRYSTAL RESIDENCY INDIA PRIVATE LIMITED
June 12, 2017
S.A.K.P. RAVINTHRAN Vs. PALANIAMMAL AND ORS.
December 4, 2017
S.ANDAL Vs. THE ASSISTANT REGISTRAR (LAW) AND ORS.
February 17, 2017
S.ARASAPPAN Vs. SUDHAMATHI
October 31, 2017
S.B. JEYABALAN (DIED) AND ORS. Vs. SAKTHIVADIVEL AND ORS.
February 10, 2017
S.B. KRISHNAN Vs. AKILA
January 10, 2017
S.B. KRISHNAN Vs. R.SUBRAMANI
January 10, 2017
S.BASKARAN Vs. THE GOVERNMENT OF TAMIL NADU
January 23, 2017
S.EBANEZER Vs. A.CHELLAIAH
September 4, 2017
S.GANESH Vs. DEPUTY REGISTRAR
January 25, 2017
S.GOVINDRAJ Vs. THE MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LTD.,
June 21, 2017
S.K. ELUMALAI Vs. K. MADHU SRINIVAS
August 9, 2017
S.K. KOMARASAMY GONDER Vs. SOUNDARI
December 21, 2017
S.K. MANI Vs. K. KAMALAM AND OTHERS
February 7, 2017
S.K.P.SUBRAMANIAM Vs. S.K.CHINNARSAJ
January 2, 2017
S.KALAISELVI Vs. THE PRINCIPAL DISTRICT JUDGE AND ORS.
February 17, 2017
S.KALIANNA GOUNDER Vs. S.PERIYASAMY
October 3, 2017
S.KANAKAMBUJAM Vs. SANTHIMATHI
January 23, 2017
S.KRISHNAVENI Vs. THE DIRECTOR,FIRE SERVICE AND RESCUE SERVICES,NO.17, RUKMANI LAKSHMIPATHI ROAD,ELUMBUR, CHENNAI
June 22, 2017
S.M. KUTUBUDDIN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
June 2, 2017
S.M. NOOR MOHAMED Vs. THE STATE
August 7, 2017
S.MALINI Vs. B.SASIDHARAN
June 8, 2017
S.MANI Vs. S.ADAIKKAN
December 19, 2017
S.MANOHARAN Vs. THE STATION HOUSE OFFICER
September 22, 2017
S.MUNIRAJ Vs. B.V.ANANTHARAO
January 9, 2017
S.N. PONRAJ Vs. M.S. KUMARAN @ VAIDYANATHAN
April 7, 2017
S.N.BALAPATTABI Vs. BALANAGALAKSHMI
August 21, 2017
S.NALINI Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
October 31, 2017
S.NAVIYA Vs. STATE OF TAMIL NADU
June 19, 2017
S.P. AGENCIES, REP. BY ITS MANAGING PARTNER Vs. TAMIL NADU WARE HOUSING CORPORATION
March 28, 2017
S.P. BALASUBRAMANIAM Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 1, 2017
S.P. SREENIVAS Vs. THE DIRECTOR OF VIGILANCE AND ANTI CORRUPTION
September 20, 2017
S.P. TAMILARASAN Vs. STATE
August 30, 2017
S.P. VELAYUTHAM Vs. INSPECTOR OF POLICE
July 5, 2017
S.P.M. PAULRAJ Vs. A. SAVERIA PITCHAI AND ANOTHER
December 7, 2017
S.PALANISAMY Vs. THE LAND COMMISSIONER OFFICE OF THE LAND REFORMS CHEPAUK
January 4, 2017
S.PANDIYARAN Vs. PERUMAL
June 27, 2017
S.PITCHAI Vs. PONNAMMAL
August 4, 2017
S.R. RAMASAMY Vs. T.V.PERUMALSAMY
January 30, 2017
S.REGHU LAL Vs. J.TOMBA SINGH
March 3, 2017
S.S.RAGAVACHARRY Vs. N.RAMANATHAN
August 17, 2017
S.SAMPATH Vs. THE MANAGING DIRECTOR, TAMILNADU STATE TRANSPORT CORPORATION
January 30, 2017
S.SAROJINI Vs. P.MARIAPPAN
February 17, 2017
S.SEKAR Vs. THE REGIONAL MANAGER
January 23, 2017
S.SHARMILA Vs. GOVERNMENT OF TAMIL NADU AND ANOTHER
April 27, 2017
S.SUBBIAH Vs. THE DISTRICT COLLECTOR AND ORS.
February 13, 2017
S.THARIKA BANU (TRANSWOMEN) Vs. THE SECRETARY TO GOVERNMENT
November 29, 2017
S.V. CHENNAKRISHNAN Vs. K.S. GANAPATHY SUBRAMANIAN, THE CHIEF MANAGER / DISCIPLINARY AUTHORITY, INDIAN OVERSEAS BANK, C & D.A. CELL, CENTRAL OFFICE, NO. 763, ANNA SALAI, CHENNAI
March 22, 2017
S.V. SANKAR Vs. STATE BANK OF INDIA
November 15, 2017
S.V.PALANIVELU Vs. S.V.GANDHIMATHI AND ANR.
November 6, 2017
S.VADIVEL Vs. RANI
September 12, 2017
S.VALI Vs. THE COMMISSIONER OF POLICE AND OTHERS
April 6, 2017
S.VALLIAMMAL Vs. N.LAKSHMANAN
August 9, 2017
S.VIJAYAVENI Vs. AYYAMMAL
July 28, 2017
SABARI FASHIONS REPRESENTED BY ITS PARTNER P MURUGESAN Vs. ASSISTANT COMMISSIONER OF CUSTOMS, TUTICORIN
March 9, 2017
SABARI FOUNDATION Vs. KALIAMMAL
February 22, 2017
SABASH MARKETING PRIVATE LIMITED BY DIRECTOR ASHWIN PANDIAN Vs. V SENTHIL KUMAR
February 10, 2017
SABI MOHAMMED Vs. D SUMESH
October 27, 2017
SACHA @ IRULANDI Vs. STATE
August 11, 2017
SADASIVAM Vs. SANKAR
April 27, 2017
SAFIA NATCHIAR Vs. JAGABAR SATHIK MALUMIYAR (DECEASED)
February 8, 2017
SAGAYAM @ DEVASAGAYAM Vs. STATE REP. BY THE INSPECTOR OF POLICE, G
April 24, 2017
SAGHUL HAMEED Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT
December 18, 2017
SAHABUDEEN Vs. KUNCHITHAPATHAM
February 27, 2017
SAI EXPORT Vs. COMMISSIONER OF CUSTOMS (PORT
October 9, 2017
SAIVA SAMARASA SUTHA SANMARGA SABAI Vs. THE COMMISSIONER
December 6, 2017
SAIYATH KATHAR Vs. SUB INSPECTOR OF POLICE, AMBUR TALUK POLICE STATION
August 8, 2017
SAK APPARELS, REP BY ITS PARTNER, DEEPAK RAMCHAND Vs. MADRAS MANAGEMENT ASSOCIATION REP BY ITS POWER OF ATTORNEY AGENT, R RAGHUNATHAN
December 12, 2017
SAKADEVAN Vs. M SAKKARAI
February 21, 2017
SAKTHI STEEL CORPORATION Vs. ASSISTANT COMMISSIONER (CT)
January 31, 2017
SAKTHI TRANSPORTS Vs. CANARA BANK
January 19, 2017
SAKTHIDASS Vs. STATE, BY THE INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, POTHANUR, COIMBATORE DISTRICT (CRIME NO. 25 OF 2005)
January 6, 2017
SAKTHIVEL Vs. STATE, REP BY INSPECTOR OF POLICE
February 13, 2017
SAKTHIVEL Vs. STATE
October 23, 2017
SAKTHIVEL Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
March 24, 2017
SAKUNTHALA Vs. C RAJENDRAN
August 17, 2017
SAKUNTHALA AMMAL Vs. PATTU @ UNNAMALAI AMMAL (DIED) & ORS.
September 22, 2017
SAKY SYSTEMS AND ELECTRONICS PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
January 11, 2017
SALOME Vs. DR. PRINCE D. IMMANUEL
April 6, 2017
SAM JOSEPH Vs. MATHEW VARGHESE
November 21, 2017
SAMANDHI Vs. ARUMUGAM
April 18, 2017
SAMBU @ TAMILNILAVU (A2) Vs. STATE REP BY INSPECTOR OF POLICE
January 18, 2017
SAME DEUTZ-FAHRINDIA (P) LTD Vs. UNION OF INDIA
December 14, 2017
SAMIAPPA GOUNDER Vs. SUBBANNA GOUNDER
July 26, 2017
SAMPATHKUMAR (A6) AND OTHERS Vs. STATE REEP. BY THE INSPECTOORR OF POLICE.
January 19, 2017
SAMPOORNAM Vs. KARUPPANNA GOUNDER
April 4, 2017
SAMPOORNAM Vs. SATHYA
March 15, 2017
SAMSONNATHAN @ SAMSON IRUDHAYANATHAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, SPE/CBI/ACB/CHENNAI
September 12, 2017
SAMSUDEEN Vs. P R JAYANTHI
August 4, 2017
SAMUTHIRAN Vs. STATE, REPRESENTED THROUGH INSPECTOR OF POLICE
November 22, 2017
SANDANA RENE LUCIEN JOSEPH & ORS. Vs. SANDANA VINCENT MARIA ANTHONY & ORS.
December 7, 2017
SANDHYA RAO Vs. BP SHARAT CHANDRAN
December 22, 2017
SANDHYA VARMA Vs. UNION OF INDIA
January 25, 2017
SANGEETHA Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT
June 2, 2017
SANGILI @ SANGILIMADASAMY Vs. STATE
December 21, 2017
SANJAY KAKKAR Vs. COMMISSIONER OF CUSTOMS
August 11, 2017
SANKAR Vs. STATE, REP BY INSPECTOR OF POLICE, ARANBAAKKAM POLICE STATION, THIRUVALLUR
February 22, 2017
SANKAR Vs. STATE
January 31, 2017
SANKARA NARAYANA PILLAI Vs. IGNATIOUS SELVARAJ
August 7, 2017
SANKARALINGAM Vs. THE SECRETARY TO STATE GOVERNMENT OF TAMIL NADU
December 4, 2017
SANKARKUMAR Vs. INSPECTOR OF POLICE
October 10, 2017
SANTHAMANI Vs. USHA
June 1, 2017
SANTHANAKUMAR Vs. STATE
November 17, 2017
SANTHI Vs. STATE BY ADDITIONAL SUPERINTENDENT OF POLICE
May 22, 2017
SANTHI Vs. SIGAMANI
March 8, 2017
SANTHOSAM Vs. DISTRICT COLLECTOR, MADURAI DISTRICT, MADURAI
October 13, 2017
SANTHOSAM AND OTHERS Vs. S. RAJKUMAR AND ANOTHER
December 14, 2017
SANTINEER VINCENT RAJUMAR Vs. R.REJITHA
August 3, 2017
SANTON SHIPPING SERVICES Vs. COMMISSIONER OF CUSTOMS
October 13, 2017
SAPPAN @ SHANMUGAIAH Vs. STATE REP BY INSPECTOR OF POLICE
December 21, 2017
SARADHA V. RAM (DECEASED) Vs. R. RAMABAI
February 20, 2017
SARALA BARDIA Vs. THE AUTHORISED OFFICER, SYNDICATE BANK, 105/106, PONNURANGAM ROAD, R.S.PURAM, COIMBATORE 641 002
January 20, 2017
SARANGAPANI Vs. VASANTHA
March 14, 2017
SARANRAJ Vs. STATE
November 29, 2017
SARANYA Vs. A K R TEXTILES, REP BY ITS PROPRIETOR
April 4, 2017
SARASU Vs. CHIEF SECRETARY TO GOVERNMENT OF TAMIL NADU
August 2, 2017
SARASWARTHI Vs. STATE
February 27, 2017
SARASWATHI Vs. THE SECRETARY TO GOVERNMENT
June 29, 2017
SARASWATHI AND ANR. Vs. KARUMAYEE AMMAL AND ANR.
January 30, 2017
SARASWATHI KAILASAM Vs. MADRAS RACE CLUB
July 5, 2017
SARAVANA KUMAR Vs. SECRETARY TO GOVERNMENT HOME [POLICE II] DEPARTMENT FORT ST GEORGE
January 12, 2017
SARAVANAN Vs. STATE
April 28, 2017
SARAVANAN Vs. STATE REP BY INSPECTOR OF POLICE
December 21, 2017
SARAVANAN Vs. ADDITIONAL DEPUTY COMMERCIAL TAX OFFICER
December 18, 2017
SARAVANAN Vs. FOOD INSPECTOR, TIRUNELVELI CORPORATION, TIRUNELVELI
November 16, 2017
SARAVANAN @ SARAVANAKUMAR Vs. STATE
September 18, 2017
SARFRAZ NATHOO Vs. ASSISTANT COMMISSIONER OF CUSTOMS REVENUE RECOVERY UNIT OFFICE OF COMMISSIONER OF CUSTOMS
October 31, 2017
SARIDHA Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
August 11, 2017
SARITHA Vs. SECRETARY TO GOVERNMENT
March 9, 2017
SARITHA Vs. INSPECTOR OF POLICE NIB
December 21, 2017
SARJAN REALITIES PRIVATE LIMITED AND ORS. Vs. AATHILINGAPERUMAL
February 16, 2017
SAROJA (DIED) Vs. P.SUBBIAH (DIED)
January 11, 2017
SARVALAKSHMI CHIT FUNDS INDIA PRIVATE LLIMITED Vs. COMMISSIONER OF INCOME TAX, AAYAKAR BHAVAN
November 17, 2017
SATHAIAH Vs. THE INSPECTOR OF POLICE
July 31, 2017
SATHISH Vs. STATE REP BY INSPECTOR OF POLICE
July 27, 2017
SATHISH KANNAN Vs. R.BHAVANI
July 25, 2017
SATHISH KUMAR Vs. STATE REP.BY THE INSPECTOR OF POLICE
August 9, 2017
SATHISH R Vs. CHIEF SECRETARY TO GOVERNMENT
January 2, 2017
SATHIYA Vs. THE SECRETARY TO GOVERNMENT
October 31, 2017
SATHIYA Vs. STATE
January 30, 2017
SATHIYAKALA Vs. C.KULANDAISAMY
August 1, 2017
SATHYA Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 6, 2017
SATHYANARAYANA Vs. T.J. DHANAKOTI AND KOTI
January 23, 2017
SATHYANARAYANAN @ BASKAR (DECEASED) AND OTHERS Vs. P. SANTHANAM AND OTHERS
November 29, 2017
SATYA METAL INDUSTRIES Vs. UNION OF INDIA REP BY DIRECTORATE OF SUPPLIES AND DISPOSALS DEPARTMENT OF SUPPLY SHASTRI BHAWAN CHENNAI
January 31, 2017
SAVAMALAI COFEE ESTATE PVT. LTD. Vs. PARUKUTTY
July 14, 2017
SAVITHRI SELVAKUMAR Vs. DR. S. SELVAKUMAR
September 22, 2017
SB STEEL INDUSTRIES Vs. INDIA RE-ROLLING MILLS
April 19, 2017
SCHNEIDER ELECTRIC INDIA PVT LIMITED, Vs. ASSISTANT COMMISSIONER AMBATTUR ASSESSMENT CIRCLE
July 3, 2017
SCM CREATIONS REP BY ITS PARTNER T K CHANDIRAN HAVING ITS REGISTERED OFFICE Vs. UNION OF INDIA MINISTRY OF FINANCE
September 12, 2017
SECRETARY Vs. STATE OF TAMIL NADU
July 6, 2017
SECRETARY GOVERNMENT EDUCATION DEPARTMENT Vs. J. CHARLES PREMKUMAR AND ANOTHER
November 27, 2017
SECRETARY TO GOVERNMENT HEALTH & FAMILY (AA2) DEPARTMENT GOVERNMENT OF TAMIL NADU Vs. J. ALAMELUMANGAI
June 30, 2017
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. X.ROSELIN JANCY
November 8, 2017
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. G. ANANDHAN
June 23, 2017
SECRETARY TO GOVERNMENT OF TAMIL NADU Vs. G JOHN WILSON
December 11, 2017
SECRETARY TO GOVERNMENT, PUBLIC WORKS DEPARTMENT Vs. P. KOOTHAN
February 16, 2017
SECRETARY TO GOVT., MUNICIPAL ADMN. & WATER SUPPLY DEPARTMENT Vs. V. MARISAMY
May 30, 2017
SECRETARY, MAIPPARAI HIGH SCHOOL Vs. STATE OF TAMIL NADU
July 20, 2017
SECRETARY, VOORHEESE COLLEGE, VELLORE Vs. STATE OF TAMIL NADU
December 14, 2017
SEENA, W/O JOSEPH JUDY Vs. STATE OF TAMIL NADU
April 6, 2017
SEENIKUMAR SELVANAYAGAM Vs. STATE REPRESENTED BY
February 8, 2017
SEETHA RAMAN Vs. KANNAPIRAN
February 28, 2017
SEETHAIAMMAL Vs. RAMAKRISHNAN ASARI
July 21, 2017
SEETHALAKSHMI Vs. A.T. HARITHA BALA SUBRAMANIAN
July 13, 2017
SEHU FATHIMA Vs. PEER MOHAMMED
August 10, 2017
SEKAR Vs. STATE
November 21, 2017
SEKAR Vs. STATE
June 28, 2017
SELLAMUTHU Vs. PERIYASAMY
October 4, 2017
SELLI GOUNDER Vs. MASAIYAPPA GOUNDER
September 6, 2017
SELVAKUMAR Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE
December 18, 2017
SELVAM @ R.P.SELVARAJ Vs. THE STATE REP.BY
December 5, 2017
SELVAM @ SELVARAJ Vs. THE EXECUTIVE MAGISTRATE CUM DEPUTY COMMISSIONER OF POLICE
July 5, 2017
SELVAM ELECTRONICS Vs. COMMERCIAL TAX OFFICER, CUDDALORE
March 23, 2017
SELVAM@SELVAKUMAR Vs. SENTHIL SELVAM AND ANOTHER
November 21, 2017
SELVARAJ Vs. ELANGOVAN
November 7, 2017
SELVARAJ Vs. J. ELUMALAI
February 27, 2017
SELVARAJ Vs. STATE BY INSPECTOR OF POLICE, VIGILANCE & ANTI CORRUPTION, KANCHEEPURAM
September 11, 2017
SELVARAJ Vs. ARUMUGHAM
December 4, 2017
SELVARATHNAM Vs. M/S. STANDARD FIRE WORDS PVT. LTD.
July 19, 2017
SELVARATHNAM Vs. STANDARD FIRE WORDS PVT LTD
July 19, 2017
SELVI Vs. STATE OF TAMIL NADU REP BY SECRETARY TO GOVERNMENT PROHIBITION & EXCISE DEPARTMENT
March 14, 2017
SELVI DURAISWAMY Vs. R SANTHANAM
December 21, 2017
SELVI VIJAYALAKSHMI Vs. A. SANKARAN
March 24, 2017
SENGUTTUVAN Vs. MUTHUKALLI
April 3, 2017
SENIOR DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs. M MUNUSAMY
July 4, 2017
SENTHIL Vs. STATE
November 13, 2017
SENTHIL @ DHANDAPANI Vs. STATE REP BY INSPECTOR OF POLICE
December 18, 2017
SENTHIL @ SENTHIL KUMAR Vs. STATE BY INSPECTOR OF POLICE
April 19, 2017
SENTHIL KUMAR Vs. S. PALANI KUMAR
October 4, 2017
SENTHIL KUMAR Vs. STATE OF TAMIL NADU
July 13, 2017
SENTHILKUMAR Vs. THE INSPECTOR OF POLICE
August 18, 2017
SENTHILKUMAR Vs. THE STATION HOUSE OFFICER, VALAVANUR POLICE STATION
June 29, 2017
SERENE ESTATES PRIVATE LIMITED Vs. INSPECTOR GENERAL OF REGISTRATION, SANTHOME HIGH ROAD
March 17, 2017
SERVICE CARE PVT. LTD. Vs. DY. COMMR.
January 31, 2017
SEVATHAN Vs. SUBRAMANI
December 12, 2017
SH. VIRENDER KUMAR Vs. M/S. SUNDARAM FINANCE LTD.
February 8, 2017
SHAH CHUNNILAL KUNDANMAL Vs. DEPUTY COMMERCIAL TAX OFFICER
August 21, 2017
SHAHIDA BEGUM Vs. RAMIZA BI & OTHERS
March 16, 2017
SHAIK SHAMIM BANU Vs. JOINT SECRETARY, GOVERNMENT OF INDIA, MINISTRY OF FINANCE
January 24, 2017
SHAJHAKHAN Vs. THE DISTRICT COLLECTOR, DISTRICT COLLECTOR OFFICE, SIVAGANGAI, SIVAGANGAI DISTRICT & ORS.
December 4, 2017
SHAJOO ANTHAPPAN Vs. ICICI SECURITYES LTD
January 24, 2017
SHAKEENABEE Vs. ALLABAKSHI
January 19, 2017
SHALINI NANCY Vs. PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMILNADU, EDUCATION DEPARTMENT, FORT GT GEORGE, CHENNAI
January 24, 2017
SHALINI PAI Vs. STATE BANK OF MYSORE REP BY ITS MANAGER
August 2, 2017
SHANKAR Vs. SHANTHI
January 19, 2017
SHANMUGAM Vs. THE DISTRICT COLLECTOR, TIRUNELVELI
April 28, 2017
SHANMUGAM Vs. RAJESWARI
September 12, 2017
SHANMUGAM S/O PUNAMALAI THEVAR Vs. RAMESH S/O GANESAN
March 22, 2017
SHANMUGARAJ Vs. STATE OF TAMILNADU REPRESENTED BY ITS INSPECTOR OF POLICE
August 31, 2017
SHANMUGASUNDARAM Vs. S.MANI
July 12, 2017
SHANMUGATHAI Vs. KAMALAMMAL
January 9, 2017
SHANTHI Vs. STATE BY INSPECTOR OF POLICE KULLANCHAVADI POLICE STATION
November 21, 2017
SHANTHI Vs. KRISHNAMOORTHY
February 13, 2017
SHANTHI Vs. THE SECRETARY TO GOVERNMENT
March 24, 2017
SHANTHI AND OTHERS Vs. KAMALATHAMMAL AND OTHERS
October 31, 2017
SHARMILA Vs. SECRETARY, PUBLIC WORKS DEPARTMENT, GOVERNMENT OF PUDUCHERRY
August 29, 2017
SHARON VENEERS (P) LTD Vs. ASSISTANT COMMISSIONER (CT), MYLAPORE ASSESSMENT
December 7, 2017
SHEELA KIRUPAI Vs. SARASWATHI AMMAL
October 10, 2017
SHEELA SUGANTHI METILD Vs. THE AUTHORISED OFFICER CITI BANK
January 2, 2017
SHEIK MOHAMMED NIZAR Vs. KAMAL GUPTA
July 6, 2017
SHEIK MOHAMMED NIZAR Vs. AUTHORISED OFFICER AXIS BANK LIMITED
January 11, 2017
SHENBAGAM MARKETINGS Vs. ASSISTANT COMMISSIONER (CT),KONGU NAGAR CIRCLE
June 8, 2017
SHENBAGARAMA PANDIAN Vs. AUTHORIZED OFFICER, CHOLAMANDALAM INVESTMENT AND FINANCE COMPANY LIMITED
December 12, 2017
SHEVAPET SOWRASHTRA VIDHYALAYA SABAI TRUST REPRESENTED BY ITS PRESIDENT 64, MANICKAM STREET, SHEVAPET, SALEM Vs. SRI PANDURANGANADHASWAMI DEVASTHANAM REPRESENTED BY ITS TRUSTEES, V.H.JAGADEESH D.NO.113, MANICKAM STREET, SHEVAPET, SALEM
February 7, 2017
SHINAGO HOLDINGS PRIVATE LIMITED Vs. M. ETHIRAJ
August 11, 2017
SHIPPING CORPN. OF INDIA LTD. Vs. SHRI NATESAR SPINNING & WEAVING MILLS LTD.
January 31, 2017
SHIVA @ PRAMASIVAM Vs. STATE
November 14, 2017
SHOBA Vs. BELAVENTHIRAN
September 19, 2017
SHOPPERS STOP LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORTS)
June 12, 2017
SHOUKATH ALI KHAN Vs. MANAGING DIRECTOR, INDICARB LIMITED
August 31, 2017
SHREE AMBIKA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2017
SHREE GANESH STEEL ROLLING MILLS LTD. Vs. C.C., SEA PORT (EXPORT), CHENNAI
April 21, 2017
SHREE MARUTHI ROAD CARRIERS Vs. DEPUTY COMMISSIONER OF SERVICE TAX, CHENNAI
September 5, 2017
SHREE PHARMA Vs. COMMISSIONER OF CUSTOMS, CHENNAI-II
April 18, 2017
SHRI AJAY KUMAR GUPTA Vs. ADJUDICATING AUTHORITY (PMLA) 4TH FLOOR, COURT ROOM
July 13, 2017
SHRI CHAUDHARY AVADHESH KUMAR, EX.PRESIDENT OF VOLLEYBALL FEDERATION OF INDIA, NO.7, LAXMI ROAD, DALANWALA, DEHRADUN 248 001, UTTARKHAND Vs. VOLLEYBALL FEDERATION OF INDIA REP. BY ITS GENERAL SECRETARY ROOM NO.72, JAWAHARLAL NEHRU STADIUM PARK TOWN, CHENNAI 600 003. THROUGH THE AUTHORISED SIGNATORY, J.NADARAJAN, JOINT SECRETARY
April 6, 2017
SHRI RABINDRA KUMAR BHALOTIA Vs. STATE, REP. BY INSPECTOR OF POLICE, CENTRAL...........
September 28, 2017
SHRI RABINDRA KUMAR BHALOTIA IN CRL.R.C. 808 OF 2015 & ORS. Vs. STATE
November 28, 2017
SHRI VAIKUNTH PAPER AND BOARDS P. LTD. Vs. C. AND C. EX. SETTL. COMMN.
August 1, 2017
SHRI. LAKSHMANAN MAGENDIRAN Vs. THE INCOME TAX OFFICER
January 12, 2017
SHRI. S. RAMAN M/S. MABEL ENGINEERS PVT. LTD., Vs. THE DEPUTY COMMISSIONER OF INCOME-TAX,
March 15, 2017
SHRIRAM CITY UNION FIANANCE LTD. Vs. SAMARATH ENGINEERING WORKS (FIRM)
July 6, 2017
SHRIRAM GENERAL INSURANCE CO LTD Vs. K SELVARAJ
April 7, 2017
SHUNMUGATHAI (DIED) Vs. A.R. MEENAKSHI
July 28, 2017
SHV ENERGY PVT. LTD. Vs. STATE OF TAMIL NADU
July 13, 2017
SHYAMA CORPORATION, REP BY ITS PROPRIETOR Vs. COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE
April 17, 2017
SIKKANTHAR BAI Vs. KUMAR
September 7, 2017
SIMPSON Vs. STATE
November 23, 2017
SIMPSON & CO LTD Vs. STATE OF TAMIL NADU
June 5, 2017
SINGAPORE AIRLINES CARGO PVT. LTD. Vs. M/S. HCL INFO SYSTEMS LTD.
June 19, 2017
SINGARAVEL Vs. BALAMURUGAN
January 23, 2017
SINGARAVELAN Vs. GOVERNMENT OF TAMIL NADU
December 7, 2017
SINGH @ BHAGAVATH SINGH Vs. DEPUTY SUPERINTENDENT OF POLICE
September 21, 2017
SINNAMMAL Vs. DURAIRAJ(DIED)
August 23, 2017
SIRAJUDEEN Vs. SADURUDEEN (DIED)
April 19, 2017
SISTER FLORA Vs. S BABIOLO VIANCY
December 6, 2017
SITALAKSHMI MILLS LTD. Vs. CESTAT
February 2, 2017
SIVA TRADING COMPANY Vs. M MURTHY
January 27, 2017
SIVAJI PRODUCTIONS Vs. SYMPHONY HOME VIDEOS
March 1, 2017
SIVAKAMI Vs. STATE
April 12, 2017
SIVAKAMI Vs. NALLATHAL
July 19, 2017
SIVAKUMAR SPINNING MILLS (P) LTD REP BY ITS MANAGING DIRECTOR Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 31, 2017
SIVAM THEATRE REP BY THIRU R ELANGOVAN Vs. ASSISTANT COMMISSIONER METTUPALAYAM CIRCLE
July 25, 2017
SIVANAPPA GOUNDER (DIED) Vs. SUBBAMMAL @ SEEETHAMMAL
December 20, 2017
SIVAPRAKASAM Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
December 18, 2017
SIVAPRAKASAM AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICER-II
September 12, 2017
SIVARAJ Vs. B. DEVARAJ
March 6, 2017
SIVARAMAN Vs. SRI KALYANASUNDARAM
September 6, 2017
SIVARAMAN Vs. THE INSPECTOR OF POLICE
August 16, 2017
SIVARANJANI Vs. DISTRICT COLLECTOR & DISTRICT MAGISTRATE, NAGAPATTINAM DISTRICT
July 24, 2017
SIVASAMI Vs. RAJAKUMAR
February 16, 2017
SIVKASI MASTER PRINTERS ASSOCIATION Vs. STATE OF TAMIL NADU
January 18, 2017
SKAT INDIA CLOTH APPARELS PVT LTD Vs. KOLLUR VARADHARAJALU NAIDU, MANAGING DIRECTOR
November 22, 2017
SMART CHIP LTD Vs. SECRETARY TO GOVERNMENT TRANSPORT DEPARTMENT SECRETARIAT FORT ST GEORGE
August 23, 2017
SMT. ALLI Vs. THE AUTHORISED OFFICER
December 19, 2017
SMT. DEEPA Vs. S.P. NAVANEETHA KRISHNAN
April 12, 2017
SMT. FATHIMA HARRIS Vs. INCOME TAX OFFICER
April 27, 2017
SMT. GEETHA SHYAMSUNDAR Vs. STATE
December 21, 2017
SMT. M. SHANMUGATHAMMAL AND ANOTHERS Vs. STATE OF TAMIL NADU
November 1, 2017
SMT. S. SELVI JABAMALAI Vs. STATE, (MADRAS)
April 10, 2017
SOBHA LIMITED FORMERLY SOBHA DEVELOPERS LTD REP BY S NARAYANAN SENIOR MANAGER Vs. ASSISTANT COMMISSIONER (CT) CHENGALPATTU ASSESSMENT CIRCLE CHENGALPATTU
February 13, 2017
SOFTECH INFINIUM SOLUTIONS LIMITED REP BY ITS DIRECTOR GOPI NARAYANAN YADAV Vs. PRINCIPAL COMMISSIONER, SERVICE TAX
April 10, 2017
SOLOMAN PAPPACHAN Vs. M/S. KOTAK MAHINDRA PRIMA LTD.
January 25, 2017
SOLOMON Vs. EDWARD ALEXANDER
February 16, 2017
SOMASUNDARI Vs. NANDAKUMAR
January 24, 2017
SONALI KARTHICK Vs. STATE
November 8, 2017
SONY INDIA (P) LTD Vs. DEPUTY COMMISSIONER [CT]-1, LTU ASSESSMENT CIRCLE, LARGE TAX PAYERS UNIT, CHENNAI
February 7, 2017
SONY INDIA (P) LTD REPRESENTED HEREIN BY ITS BRANCH COMMERCIAL MANAGER Vs. DEPUTY COMMISSIONER (CT) - I LTU ASSESSMENT CIRCLE (LARGE TAX PAYER UNIT), CHENNAI
February 6, 2017
SOORAMUTHU Vs. STATE
November 7, 2017
SOORIAH NAICKAR Vs. SUBBAIAH
January 23, 2017
SOORSHA MAKKAN WAKF, REPRESENTED BY ITS EXECUTIVE OFFICER HAVING HIS OFFICE AT 17, VENKATESAN STREET CHEPAUK, CHENNAI Vs. MRS. MAHABOOBSA BEGUM
January 27, 2017
SOORYA Vs. STATE OF TAMIL NADU
July 19, 2017
SOOSAI MARIYAYEE Vs. JOHNSON
February 1, 2017
SORIMUTHU Vs. STATE REPRESENTED BY
August 11, 2017
SORNAM Vs. UMAYAL
August 10, 2017
SOUNDARAJAN Vs. C. KRISHNAMOORTHY
March 15, 2017
SOUNDARAPANDI @ PACHAIKARI Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU
April 21, 2017
SOUNDARARAJA MILLS LIMITED Vs. COMMERCIAL TAX OFFICER - II (FAC), DINDIGUL
September 1, 2017
SOUNDARARAJAN Vs. KANNAN
February 24, 2017
SOUNDARRAJAN Vs. VETTOBAI (DECEASED)
April 6, 2017
SOUTH INDIA STRUCTURAL CORPORATION LTD. Vs. M.LAKSHMANAN
January 3, 2017
SOVEREIGN HOUSEWARE IMPEX Vs. COMMERCIAL TAX OFFICER
April 28, 2017
SOWDAMMAL Vs. MEENA
September 22, 2017
SOWKATH ALI Vs. STATE REP BY INSPECTOR OF POLICE
August 16, 2017
SPECIAL OFFICER KOTTAMPATTY CO-OPERATIVE PRIMARY AGRICULTURAL AND RURAL DEVELOPMENT BANK LTD Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
September 7, 2017
SPECIAL OFFICER, D.K. 79, PAIYUR PRIMARY AGRICULTURAL CO Vs. PRESIDING OFFICER, LABOUR COURT, SALEM AND ANOTHER
March 2, 2017
SPECIAL TAHSILDAR Vs. P. SANKARALINGAM
February 3, 2017
SPECIAL TAHSILDAR Vs. K.A.S. AROCKIASAMY
January 10, 2017
SPECIAL TAHSILDAR Vs. MUTHUSAMY AND OTHER
January 20, 2017
SPECIAL TAHSILDAR Vs. GANI @ ARASABOOTHI NADAR (DIED) AND OTHERS
February 23, 2017
SPECIAL TAHSILDAR (LA) Vs. V JANAKIRAMAN
August 16, 2017
SPECIAL TAHSILDAR (LA) Vs. NACHIYARAMMAL AND OTHERS
January 31, 2017
SPECIAL TAHSILDAR (LA) AND OTHERS Vs. NARAYANASAMY (DIED) AND OTHERS
February 17, 2017
SPECIAL TAHSILDAR (LAND ACQUISITION) Vs. DHANALAKSHMI AND OTHERS
February 3, 2017
SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE SCHEME Vs. KARRUPASAMY NADAR
September 11, 2017
SPECIAL TAHSILDAR(LAND ACQUISITION), NANGACHIYAR RESERVIOUR PROJECT, PALANI Vs. M K MUTHU
May 16, 2017
SPIC LTD. Vs. CESTAT
February 9, 2017
SPY PRINTERS, REP BY ITS PARTNER - K SATHISH Vs. ASSISTANT COMMISSIONER (CT)
January 20, 2017
SREE DAKSHA PROPERTY DEVELOPERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2017
SREE GOKULAM CHIT AND FINANCE COMPANY PVT LIMITED Vs. R.BALACHANDRAN
January 4, 2017
SREE KUMARAN THANGA MALIGAI Vs. DEPUTY COMMISSIONER (CT) (DESIGNATED AUTHORITY)
November 7, 2017
SREETEL REP BY ITS PROPRIETOR Vs. MANAGER, FEEDERAL BANK LIMITED
August 29, 2017
SRI AYYAPPA SEVA SAMAJAM Vs. THE COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT
January 2, 2017
SRI GOWRI & CO Vs. DEPUTY COMMERCIAL TAX OFFICER
November 30, 2017
SRI JAYARAM ROADWAYS Vs. NATIONAL INSURANCE CO. LTD.
November 2, 2017
SRI KANCHI KAMAKOTI PEEDAM SRI JAGADGURU SRI SANKARACHARYA SWAMIGAL MADAM Vs. SELVAM AND OTHERS
November 14, 2017
SRI KRISHNA EDUCATIONAL TRUST REP. BY ITS MANAGING TRUSTEE, K.BALARAMAN KULLAPURAM VILLAGE, PERIYAKULAM TALUK, THENI DISTRICT Vs. THE SECRETARY TO GOVERNMENT, AGRICULTURAL DEPARTMENT, ST. GEORGE FORT, CHENNAI
February 24, 2017
SRI KRISHNA SMELTERS (P) LTD , REP BY ITS MANAGING DIRECTOR Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
December 22, 2017
SRI KRISHNA SMELTERS LTD Vs. JOINT COMMISSIONER (CT)
September 6, 2017
SRI KRISHNA SWEETS PRIVATE LIMITED Vs. MR. M. MURALI
September 18, 2017
SRI MOOKAMBIGAI TRADERS Vs. ASSISTANT COMMISSIONER[CT][FAC]
September 6, 2017
SRI PERUMAL STEEL CORPORATION, REP BY ITS PROPRIETOR MR P JAYABALAN Vs. ASSISTANT COMMISSIONER (CT), ARIYALUR ASSESSMENT CIRCLE, ARIYALUR
November 27, 2017
SRI RAMA VILAS SERVICES LTD. Vs. CESTAT, CHENNAI
April 11, 2017
SRI RAMAKRISHNA YARN CARRIERS LTD. Vs. G.M. (RETAIL SALES), IOC
December 6, 2017
SRI SAI TRAVELS Vs. GENERAL MANAGER, BSNL
March 24, 2017
SRI SAKRA COMPUTER OFFSET PRINTING REPRESENTED BY ITS PROPRIETOR K GNANAVEL Vs. CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU
June 21, 2017
SRI SARBATI STEEL TUBES LTD. Vs. M/S. UNITED INDIA INSURANCE CO. LTD.
February 1, 2017
SRI SEETHA VENKATESH MILL LTD. Vs. PRESIDING OFFICER, PRINCIPAL LABOUR COURT, CHENNAI
April 19, 2017
SRI SIDDARAJA MANICKA PRABHU TEMPLE Vs. THE IDOL OF ARULMIGHU KAMAKALA KAMESHWARAR TEMPLE
October 26, 2017
SRI SUKRA SPINNING MILLS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2017
SRI VENKATRAM SPINNERS PVT LTD REP BY ITS MANAGING Vs. STATE OF TAMIL NADU REP BY PRINCIPAL SECRETARY
August 11, 2017
SRI VIDYA EDUCATIONAL AND CHARITABLE TRUST Vs. SECRETARY TO GOVERNMENT, HOUSING AND URBAN DEVELOPMENT
November 29, 2017
SRI. D. AZHAGIRI Vs. UNION OF INDIA
August 9, 2017
SRI. R. VENKATARAMAIAH, ENGINEERING CONTRACTOR Vs. UNION OF INDIA
February 3, 2017
SRI.G.VENKATACHALAM Vs. UNION OF INDIA
July 24, 2017
SRIDHAR Vs. SECRETARY TO GOVERNMENT, HOME PROHIBITION & EXCISE DEPARTMENT
February 8, 2017
SRIDHARAN Vs. STATE
June 1, 2017
SRIDHARAN Vs. S LAKSHMI
September 4, 2017
SRIJA Vs. STATE
March 20, 2017
SRIKALS GRAPHICS PVT LTD Vs. AUTHORISED OFFICER, INDIAN OVERSEAS BANK
July 18, 2017
SRINIVASAN Vs. THE INSPECTOR OF POLICE
July 6, 2017
SRINIVASAN Vs. STATION HOUSE OFFICER THIRUVENNAINALLUR VILLUPURAM DISTRICT
October 24, 2017
SRIPATHY ASSOCIATES A REGISTERED FIRM Vs. STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT
January 30, 2017
SRIRAM GENERAL INSURANCE CO .LTD. Vs. THAMARAI
July 28, 2017
SRIVIDHYA Vs. UDAVAT AGRO FOODS, PARTNERSHIP FIRM REPRESENTED BY ITS MANAGER A SIVASAMI
July 14, 2017
SSS MELANGE Vs. ASSISTANT COMMISSIONER (CT)
August 18, 2017
STAFF WELFARE ASSOCIATION OF GANDHIGRAM, INSTITUTE OF RURAL HEALTH & FAMILY WELFARE Vs. GANDHIGRAM INSTITUTE OF RURAL HEALTH & FAMILY WELFARE TRUST
February 21, 2017
STANES HIGH SCHOOL ASSOCIATION Vs. THE AUTHORIZED OFFICER, ALLAHABAD BANK, TIRUPUR BRANCH, NO. 342, PALLADAM ROAD, TIRUPUR 641 604 & ORS.
September 22, 2017
STAR ENGINEERING CONTRACTORS Vs. N L C INDIA LIMITED
November 21, 2017
STATE Vs. PALAVESHAM
July 10, 2017
STATE Vs. REPRESENTED BY INSPECTOR OF POLICE
June 28, 2017
STATE Vs. SHRI M. SATHYAMOORTHY (DIED) & ORS.
November 29, 2017
STATE Vs. R. GUNASEKARAN
December 8, 2017
STATE Vs. ALFRED BERG & CO. (I) PVT. LTD.
April 21, 2017
STATE Vs. R. PUSHPARAJ
January 6, 2017
STATE Vs. R. ULAGARAJ
June 28, 2017
STATE Vs. A. SARAVANABHAVAN @ SARAVANAN
June 28, 2017
STATE Vs. K. PASUPATHI
November 7, 2017
STATE Vs. MUTHUSAMY
September 22, 2017
STATE Vs. K.A. PALANISAMY
October 12, 2017
STATE Vs. G. JAYARAMAN
October 23, 2017
STATE Vs. KAMARAJ ELANGOVAN
October 25, 2017
STATE Vs. TR. L. MAHENDRAN
October 12, 2017
STATE Vs. ARUNACHALAM
August 9, 2017
STATE BANK OF INDIA Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
November 30, 2017
STATE BANK OF INDIA Vs. M P SHANTEX PRIVATE LIMITED
August 22, 2017
STATE EXPRESS TRANSPORT CORPORATION (CHENNAI) LTD. Vs. B.PANBOO
April 6, 2017
STATE EXPRESS TRANSPORT CORPORATION LTD., CHENNAI Vs. K.SAVITHIRI AND ANOTHER
July 31, 2017
STATE OF TAMIL NADU Vs. MANAGER / CORRESPONDENT V K P HIGHER SECONDARY SCHOOL
July 20, 2017
STATE OF TAMIL NADU Vs. K. MATHUKUMAR
June 13, 2017
STATE OF TAMIL NADU Vs. G. SUBRAMANIAN
April 7, 2017
STATE OF TAMIL NADU Vs. T.KRISHNASAMY CHETTIAR
August 7, 2017
STATE OF TAMIL NADU Vs. EVOS DESIGN LIVING PRIVATE LIMITED
August 21, 2017
STATE OF TAMIL NADU Vs. V.S. SAI SACHIN
July 31, 2017
STATE OF TAMIL NADU Vs. S SENTHIL
July 17, 2017
STATE OF TAMIL NADU Vs. TVL J HANUMAIAH CHETTY AND CO
December 12, 2017
STATE OF TAMIL NADU Vs. S REVWATHY
December 12, 2017
STATE OF TAMIL NADU Vs. R.MURUGESAN
November 23, 2017
STATE OF TAMIL NADU Vs. A RAJU
February 14, 2017
STATE OF TAMIL NADU Vs. TVL P S N SPINNERS (P) LTD
May 4, 2017
STATE OF TAMIL NADU REP BY DEPUTY COMMISSIONER (CT) NOW RE-DESIGNATED AS JOINT COMMISSIONER (CT) CHENNAI (NORTH DIVISION) Vs. TVL SINGARAPPU RANGIAH SHIVKUMAR & CO
December 6, 2017
STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEORGE CHENNAI Vs. C VIJAYAKUMAR
July 11, 2017
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL PROCON INSTRUMENTATION PRIVATE LIMITED
August 8, 2017
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL SRI VENKATALAKSHMI PACKINGS
December 11, 2017
STATE OF TAMIL NADU REP BY JOINT COMMISSIONER (CT) Vs. TVL INDIA ROSIN INDUSTRIES
December 13, 2017
STATE OF TAMIL NADU REP BY SECRETARY Vs. N SEKAR
August 4, 2017
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), MADURAI DIVISION, MADURAI Vs. TVL RAJASTHAN METALS, 2A,LAKSHMIPURAM I ST STREET, MADURAI
May 9, 2017
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION, TIRUNELVELI Vs. TVL A S K RAMIAH NADAR FIRM, TUTICORIN
May 9, 2017
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER (CT), TIRUNELVELI DIVISION, TIRUNELVELI Vs. TVL JAI KRISHNA OFFSET PRINTERS, SIVAKASI
May 9, 2017
STATE OF TAMIL NADU REPRESENTED BY DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. TVL VANAVIL COLOURS
May 4, 2017
STATE OF TAMIL NADU, REPRESENTED BY DEPUTY COMMISSIONER Vs. TVL GOLD SOAP COMPANY, KODAI ROAD
June 29, 2017
STATE OF TAMILNADU, REP BY JOINT COMMISSIONER Vs. TVL HABIB LEATHER MANUFACTURING CO
November 20, 2017
STATE OF TAMILNADU, REP BY JOINT COMMISSIONER (CT) Vs. TVL BARON POWER LTD
November 16, 2017
STATE REP BY DEPUTY SUPERINTENDENT OF POLICE C B C I D , VILLUPURAM DISTRICT Vs. P VEERAN
February 13, 2017
STATE REPRESENTED BY CBI Vs. THANGAVINAYAGAM
August 9, 2017
STATE REPRESENTED BY CBI/ACB/CHENNAI Vs. P V BHOOPATHY
July 24, 2017
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, CBI, ANTI CORRUPTION BRANCH, CHENNAI Vs. SUSHEELA RAJENDRAN
October 10, 2017
STATE REPRESENTED BY INSPECTOR OF POLICE SPE/CBI/ACB/CHENNAI Vs. N.C. NAHAR ASSISTANT DIVISIONAL MANAGER, UNITED INDIA INSURANCE & ORS.
November 13, 2017
STATE REPRESENTED BY PUBLIC PROSECUTOR Vs. SUNDARAM
August 28, 2017
STATE REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT, MADRAS Vs. K KANDAVADIVEL, MANAGING DIRECTOR / OCCUPIER, SWAMY & SWAMY PLANTATIONS (PVT) LTD
September 19, 2017
STATE THROUGH INSPECTOR OF POLICE, CBI Vs. S YUVARAJ
August 9, 2017
STATE TRANSPORT AND TRANSPORT CORPORATIONS RETIRED EMPLOYEES WELFARE ASSOCIATION Vs. SECRETARY TO GOVERNMENT, TRANSPORT DEPARTMENT
October 20, 2017
SUA EXPLOSIVES AND ACCESSORIES LTD Vs. PRESIDING OFFICER, LABOUR COURT
March 2, 2017
SUB-REGISTRAR, THURAIYUR Vs. S MOHAMMED BILAL
November 24, 2017
SUBASH Vs. STATE
July 13, 2017
SUBASH Vs. STATE
April 27, 2017
SUBASH CHANDRA BOSE Vs. ARULMIGU THENKALAI REPRESENTS THROUGH ITS MANAGING TRUSTEE
September 12, 2017
SUBBAIAH Vs. DINESH
July 31, 2017
SUBBAMMAL Vs. THE STATE OF TAMIL NADU
June 13, 2017
SUBBAMMAL Vs. THE SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU HOME PROHIBITION AND EXCISE DEPARTMENT, FORT ST. GEORGE AND OTHERS
April 13, 2017
SUBBIAH (DIED) Vs. THIRUNEELAPANDIAN
June 29, 2017
SUBBURAH (DIED) Vs. P. VENKATAKRISHNA RAJAN
October 12, 2017
SUBRAMANI Vs. THE SUB-INSPECTOR OF POLICE
October 31, 2017
SUBRAMANI AND OTHERS Vs. STATE
July 11, 2017
SUBRAMANIAM Vs. PAPPAMMAL
August 28, 2017
SUBRAMANIAN Vs. SPECIAL TAHSILDAR
July 21, 2017
SUBRAMANIAN Vs. STATE BY THE INSPECTOR OF POLICE
December 11, 2017
SUBRAMANIAN Vs. ARULMIGHU RENGANATHA SWAMY TEMPLE
August 23, 2017
SUBRAMANIAN Vs. SAMBANDAM
January 19, 2017
SUBRAMANIAN Vs. KALLIAPERUMAL
February 13, 2017
SUBRAMANIAN Vs. DISTRICT COLLECTOR, KARUR DISTRICT, KARUR
December 5, 2017
SUBRU @ SUBRAMANI Vs. STATE, REP.BY THE INSPECTOR OF POLICE, ROYAKOTTAI POLICE STATION, KRISHNAGIRI DISTRICT,NO.370 OF 2014
January 25, 2017
SUDALAIVADIVU Vs. STATE OF TAMIL NADU AND OTHERS
June 15, 2017
SUDARAMOORTHY Vs. P KANIMOZHI
September 13, 2017
SUDHA CONSTRUCTIONS (FORMERLY KNOWN AS SRI SUDHA T Vs. I T I LIMITED
August 21, 2017
SUDHA RAVI KUMAR Vs. THE SPECIAL COMMISSIONER AND COMMISSIONER,HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT,CHENNAI
April 5, 2017
SUDHAKAR Vs. STATE
January 9, 2017
SUDHAKAR Vs. STATE REP BY INSPECTOR OF POLICE, THATTARMADAM POLICE STATION
November 30, 2017
SUGAPRIYA PAPER & BOARDS (P) LTD Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LIMITED (TANGEDCO)
May 25, 2017
SUGUNA Vs. KUBENDIRAN
January 20, 2017
SUJATHA RAMANATHAN Vs. RAMYA
August 7, 2017
SUJATHA VENKATESAN Vs. MANJULA SRINIVASAN
March 6, 2017
SUKUMAR COIR INDUSTRIES (P) LTD. Vs. REVENUE DIVISIONAL OFFICER-CUM-SUB-DIVISIONAL MAGISTRATE
July 14, 2017
SUKUMAR WELDING WORKS REP BY ITS PROPRIETOR K SAMINATHAN Vs. SPECIAL COMMITTEE
September 5, 2017
SULO C DANIEL Vs. STATE REPRESENTED BY INSPECTOR OF POLICE CENTRAL BUREAU OF INVESTIGATION AND SHASTRI BHAVAN
March 8, 2017
SULOCHANA Vs. ASSISTANT DIVISIONAL ENGINEER PUBLIC WORKS DEPARTMENT, [WATER RESOURCE ORGANIZATION], ADAYAR IRRIGATION DIVISION, CHENNAI
December 18, 2017
SUMATHI AND ORS. Vs. M.RAMESH AND ORS.
January 24, 2017
SUMATHY RAJAN Vs. DISTRICT-LEVEL VIGILANCE COMMITTEE, CHENNAI
August 18, 2017
SUMITHRA AND OTHER Vs. BIJOY KR SAHA AND OTHERS
March 9, 2017
SUMITRA Vs. ASSISTANT DIVISIONAL ENGINEER, PUBLIC WORKS DEPARTMENT, [WATER RESOURCE ORGANIZATION], ADAYAR IRRIGATION DIVISION
December 19, 2017
SUNDAR @ ASHOK Vs. STATE REP BY INSPECTOR OF POLICE, NAZARATHPET POLICE STATION
January 18, 2017
SUNDAR @ SAKTHIVEL AND OTHERS Vs. STATE
November 6, 2017
SUNDAR V. SRINIVASAN Vs. T. RAMASATYANARAYANA AND ANOTHER
December 5, 2017
SUNDARA DESIKACHARIAR Vs. ASSISTANT COMMISSIONER/FIT PERSON, HINDU RELIGIOUS CHARITABLE AND ENDOWMENTS DEPARTMENT
March 17, 2017
SUNDARAM FASTENERS LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
January 6, 2017
SUNDARAM FINANCE LIMITED Vs. PCAC LIMITED (IN LIQUIDATION) REPRESENTED BY OFFIC
August 16, 2017
SUNDARAM MEDICAL FOUNDATION Vs. THE COMMISSIONER CORPORATION OF CHENNAI
August 8, 2017
SUNDARAVADIVEL Vs. STATE BY THE INSPECTOR OF POLICE, KUDIMANGALAM POLICE STATION
December 12, 2017
SUNDARI Vs. UTPAL N SHAH
January 18, 2017
SUNDARRAJAN Vs. STATE
December 6, 2017
SUNDARRAJU Vs. STATE REP BY INSPECTOR OF POLICE
January 23, 2017
SUNRISE CHENNAI DISTRIBUTORS PRIVATE LTD. Vs. COMMERCIAL TAX OFFICER
July 25, 2017
SUNSHINE ENTERPRISES Vs. AASISH GUPTHA
June 2, 2017
SUOLIFICIO LINEA ITALIA (INDIA) PRIVATE LTD Vs. NAG YANG SHOES PRIVATE LIMITED, SERKADU VILLAGE, KATPADI TALUK, VELLORE DISTRICT
July 19, 2017
SUPERINTENDENT ENGINEER-I PUDUCHERRY EBUP Vs. K. SAMBATH @ CHIDAMBARANATHAN
June 21, 2017
SUPERINTENDENT OF POLICE Vs. P. SELVI AND OTHERS
January 25, 2017
SUPERINTENDENT OF POLICE, NIBCID, Vs. STATE REP. BY THE INSPECTOR OF POLICE
September 21, 2017
SUPERINTENDING ENGINEER Vs. BALAJI EDUCATIONAL AND CHARITABLE TRUST
November 27, 2017
SUPERINTENDING ENGINEER (HIGHWAYS) Vs. M/S. EAST COAST CONSTRUCTIONS AND INDUSTRIES LIMITED
June 28, 2017
SUPERINTENDING ENGINEER, MADURAI ELECTRICITY DISTRIBUTION CIRCLE/METRO, TAMILNADU ELECTRICITY BOARD Vs. A MOHAMMED KUTHPUTHEEN
August 31, 2017
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. A KANNAN
October 23, 2017
SUPERINTENDING ENGINEER, TAMIL NADU ELECTRICITY BOARD, CUDDALORE Vs. T. RANGANATHAN
April 27, 2017
SURBHIT IMPEX PVT LTD Vs. PRINCIPAL COMMISSIONER & COMMISSIONER OF COMMERCIAL TAXES
November 24, 2017
SURESH Vs. STATE OF TAMIL NADU
April 21, 2017
SURESH MARKET SURESH Vs. THE PRINCIPAL SECRETARY TO GOVERNMENT
October 31, 2017
SURESH BABU Vs. M.R. SANTHA RAMAN
June 30, 2017
SURESH BAFNA Vs. V. MANGAYARKARASI AMMAL
July 31, 2017
SURESH KUMAR VISHWAKARMA AND OTHERS Vs. STATE OF M P AND OTHERS
September 7, 2017
SURIYA GARMENTS Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
September 22, 2017
SURIYA PRAKASH Vs. REGIONAL PASSPORT OFFICER
April 26, 2017
SURIYA PRAKASH RAO @ NANI Vs. STATE REP BY INSPECTOR OF POLICE NIB CID VELLORE
November 15, 2017
SURYABALAJI INVESTMENTS (P) LTD Vs. INCOME TAX OFFICER, COIMBATORE
December 21, 2017
SURYADEV ALLOYS AND POWER PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER GUMMIDIPOONDI ASSESSMENT CIRCLE
September 22, 2017
SURYADEV ALLOYS AND POWER PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER, GUMMIDIPOONDI ASSESSMENT CIRCLE
October 5, 2017
SURYAMURTHY (DIED) Vs. D.MOHAMED YASI MARAICOIR (DECEASED)
December 18, 2017
SUSAN Vs. STATE OF TAMIL NADU
November 8, 2017
SUSEELA Vs. SOURASHTRA DHARMA PARIPALANA COMMITTEE
June 2, 2017
SUSEELAN Vs. THE SPECIAL OFFICER
February 3, 2017
SUSHIL KUMAR Vs. SUKUMARAN
February 8, 2017
SUSILA Vs. V.SAMBANDAM
February 24, 2017
SUSILA Vs. THE SECRETARY TO THE GOVERNMENT, HOME, PROHIBITION AND EXCISE
June 13, 2017
SWAMI ATMANANDA MANAGING TRUSTEE Vs. NITHYANANDA SWAMI FOUNDER
June 29, 2017
T A SITHI REYHANA Vs. MEMBER SECRETARY, CHENNAI METROPOLITAN DEVELOPMENT
September 19, 2017
T A TRADERS, REP BY ITS PROPRIETOR AKBAR MOSHINBAI Vs. APPELLATE DEPUTY COMMISSIONER (CT), CHENNAI (NORTH)
November 7, 2017
T AISHWARAYA Vs. GOVERNMENT OF TAMILNADU REP BY ITS SECRETARY, HEALTH & FAMILY WELFARE DEPARTMENT
August 7, 2017
T ARJUNAN Vs. JOHN ALBERK
August 29, 2017
T ARUNA Vs. SECRETARY, NORTH ARCOT DISTRICT CONSUMERS CO-OPERATIVE WHOLESALE STORES LTD
August 18, 2017
T BABU RAJENDRA PRASAD Vs. JAYASEELAN
July 14, 2017
T BOJAN Vs. GENERAL MANAGER, TAMILNADU TEA PLANTATION CORPN LTD
February 7, 2017
T CHANDRASEKARAN Vs. JAYALAKSHMI AMMAL (DECEASED)
January 9, 2017
T CHANDRASEKARAN Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
October 24, 2017
T DRAVIDASELVI Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
September 14, 2017
T GANESAN Vs. STATE OF TAMIL NADU REP , BY ITS SECRETARY TO GOVERNMENT
September 14, 2017
T HARI Vs. SUGUNYA
December 22, 2017
T JOTHIMALAR Vs. PRINCIPAL DISTRICT JUDGE, CUDDALORE DISTRICT
January 18, 2017
T KALAISELVI Vs. RAMCO INDUSTRIES LIMITED
July 28, 2017
T MANI @ MANIKANDAN Vs. COMMISSIONER, CORPORATION OF CHENNAI
June 15, 2017
T MANIMUDI Vs. STATE OF TAMIL NADU, REP BY ITS PRINCIPAL SECRETARY, TRANSPORT DEPARTMENT
February 6, 2017
T P SANTOSH KUMAR Vs. CHIEF SECRETARY TO GOVERNMENT, UNION OF INDIA
August 22, 2017
T PANDI Vs. SECRETARY TO GOVERNMENT, HOME (POLICE-17) DEPARTMENT, GOVERNMENT OF TAMIL NADU
July 17, 2017
T PANDISELVAM Vs. M SIKKANDAR
August 21, 2017
T PARASAKTHI Vs. K SIVASAMY
September 5, 2017
T PRABHAKARAN NAIR Vs. STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD , REPRESENTED BY ITS MANAGING DIRECTOR
January 9, 2017
T R PACHAMUTHU @ PARIVENDHAR Vs. STATE
December 21, 2017
T R PANDARINATHAN Vs. G PATTABI
July 17, 2017
T R SHANMUGAGSUNDARAM Vs. DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- I RACE COURSE ROAD, COIMBATORE
November 13, 2017
T RAJENDRAN Vs. STATE REP BY INSPECTOR OF POLICE
August 24, 2017
T RAJESH KANNA Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
April 28, 2017
T RAMACHANDRAN Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE, V & A C VILLUPURAM
October 24, 2017
T RAMU Vs. PRINCIPAL SECRETARY TO GOVT , ENVIRONMENT & FORESTS DEPT
April 24, 2017
T ROSAMMAL Vs. SREEDEVI AMMA
February 6, 2017
T S BALASUBRAMANIAN Vs. UNION OF INDIA REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
November 20, 2017
T S SHANTHI Vs. V RAMAKRISHNAN
October 25, 2017
T SENTHIL @ SENTHIL KUMAR Vs. DISTRICT REVENUE OFFICER, RAMANATHAPURAM
April 12, 2017
T SESHAMMAL Vs. COMPETENT AUTHORITY SMUGGLERS AND FOREIGN EXCHANGE, MANIPULATORS
January 12, 2017
T SHEBA RANI Vs. STATE OF TAMIL NADU
January 10, 2017
T SIVAKUMAR Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES, KILPAUK
June 5, 2017
T SURESH BABU Vs. VIJILA
November 28, 2017
T SURESH JEYARAJ Vs. STATE OF TAMIL NADU, REP BY ITS SECRETARY TO GOVERNMENT
February 24, 2017
T THANGAVELU Vs. STATE OF TAMIL NADU
December 11, 2017
T THIRUNAVUKARASU Vs. DISTRICT COLLECTOR, THIRUVARUR DISTRICT
January 25, 2017
T YELLAPPA Vs. M NAGARAJAN
August 28, 2017
T. DHARMALINGAM Vs. K.P. BHARATHI
February 6, 2017
T. JAYARAMAN Vs. THE EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD, SHOLINGUR, VELLORE DISTRICT.
August 21, 2017
T. KARUPAYEE Vs. M. URMILA
September 13, 2017
T. KOTTAISAMY Vs. THE COMMISSIONER OF POLICE, CHENNAI
January 9, 2017
T. MUTHUKUMARASAMY Vs. J. SELVASUNDARRAJ
March 3, 2017
T. RATHIKALA Vs. THE CHIEF ENGINEER
July 18, 2017
T. RAVI Vs. THE DEPUTY COMMISSIONER OF POLICE
June 16, 2017
T. SUBRAMANIA BHARATHI Vs. DIRECTOR OF SCHOOL EDUCATION AND OTHERS
September 5, 2017
T. SUBRAMANIAN Vs. THE TAX RECOVERY OFFICER
April 25, 2017
T. UDAYASANKAR Vs. GOVT. OF TAMIL NADU
August 2, 2017
T. VASANTHA Vs. A. JAYASEELAN
May 2, 2017
T. VELMURUGAN Vs. DISTRICT COLLECTOR, KRISHNAGIRI DISTRICT AND OTHERS
March 15, 2017
T.B.MATHAN Vs. RANGAMMAL
January 3, 2017
T.DHINAKARAN Vs. V.RANGANATHAN
October 5, 2017
T.E.S.BADUR RABBANI Vs. THE STATE OF TAMILNADU AND ANR.
February 14, 2017
T.GANESHKANNA @ KULANTHAIYAN Vs. HEMA
February 16, 2017
T.JANARTHANAN Vs. STATE EXPRESS TRANSPORT CORPORATION LTD.
January 30, 2017
T.JOY THOMAS Vs. THE DIRECTOR GENERAL, DIRECTORATE OF CENTRAL RESERVE POLICE FORCE
January 4, 2017
T.K. KRISHNAMURTHY AND OTHERS Vs. S. GAJAPATHY
October 23, 2017
T.K. PRATHEESH KUMAR Vs. THE DISTRICT COLLECTOR, MADURAI
January 31, 2017
T.K. SUBRAMANIAM Vs. RUKMANI
February 20, 2017
T.K.N. PITCHAIMUTHU Vs. MANAGER, TAMIL NADU MERCANTILE BANK LTD.
September 21, 2017
T.P.PADHMAJA Vs. MR.KUMARAKRISHNAN
December 20, 2017
T.PERUMAL Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 24, 2017
T.PRADEEPA Vs. THE INSPECTOR GENERAL OF POLICE
October 31, 2017
T.R. PACHAMUTHU Vs. STATE
October 30, 2017
T.S.PADMAVATHY (DECEASED) Vs. R.ELUMALAI (DIED)
January 5, 2017
T.SURESH SURANA Vs. T.ASHOK SURANA
February 24, 2017
T.T.V.DHINAKARAN Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
January 6, 2017
T.V. BALASUBRAMANIAM Vs. U. RAJATHI
June 9, 2017
T.V. RAVIKUMAR Vs. SHRISUDHARSANA
April 28, 2017
TABLETS INDIA LTD. Vs. CESTAT, CHENNAI
June 22, 2017
TACEL SANITARYWARE PRIVATE LIMITED Vs. ABDUL LATHEEF MEERA SAHIB & ORS.
November 15, 2017
TAHSILDAR TAHSILDAR OFFICE SANKARANK OIL Vs. PETCHIAMMAL
September 11, 2017
TAMIL ARASU Vs. JESSY RAJAMANI
September 13, 2017
TAMIL NADU ACCOUNTANT GENERAL OFFICE STAFF CO-OPERATIVE CREDIT SOCIETY LTD Vs. ACCOUNTANT GENERAL (A&E)
July 14, 2017
TAMIL NADU ASBESTOS Vs. THE REGIONAL DIRECTOR (TAMIL NADU) EMPLOYEES STATE INSURANCE CORPORATION NO. 142 & ANR.
October 30, 2017
TAMIL NADU DR MGR MEDICAL UNIVERSITY, REP BY ITS REGISTRAR Vs. T R SHALINI PRIYA
August 9, 2017
TAMIL NADU ELECTRICITY BOARD Vs. M. BALAIYAN
June 5, 2017
TAMIL NADU ELECTRICITY BOARD, ACCOUNTS AND EXECUTIVE STAFF UNION Vs. TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD
November 23, 2017
TAMIL NADU ELECTRICITY BOARD, MES DISTRIBUTION CENTRAL STORES, CENTRAL SOUTH MYLAPORE, COIL CABLE CONSTRUCTION CHENNAI Vs. THIRU. T.M. BABU CLAIMANT
February 21, 2017
TAMIL NADU HOUSING BOARD Vs. SUGUNA SARASWATHY
December 8, 2017
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED Vs. S PERIANNAN
March 16, 2017
TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED, Vs. SEKAR @ LAKHMI NARAYANAN
March 20, 2017
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. SETTLEMENT COMMISSION
August 2, 2017
TAMIL NADU NEWSPRINT AND PAPERS LTD., REP BY ITS SENIOR MANAGER (LEGAL) MR. A. PONNAMBALAM HAVING ITS REGISTERED OFFICE AT NO.67, MOUNT ROAD, GUINDY, CHENNAI 600 032 Vs. K. ASHRAF ALI SOLE PROPRIETOR OF M/S. A.K. STEELS 6/3, VEDAGIRI MUDALI STREET, ALANDUR CHENNAI 600 016 AND ALSO AT NEW NO.57, OLD NO.14/A, SHOP NO. 1, ASHAR KAANA STREET, ALANDUR, CHENNAI 600 016
February 17, 2017
TAMIL NADU NURSERY, PRIMARY MATRICULATION & HIGHER SECONDARY SCHOOLS ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU REP BY ITS PRINCIPAL SECRETARY TO GOVERNMENT
March 16, 2017
TAMIL NADU POLLUTION CONTROL BOARD Vs. MURTUZA
June 30, 2017
TAMIL NADU POLLUTION CONTROL BOARD Vs. E KARTHIKEYAN
March 23, 2017
TAMIL NADU PUBLIC SERVICE COMMISSION Vs. K PACKIALAKSHMI
December 5, 2017
TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION Vs. AMUTHA AND OTHERS
December 19, 2017
TAMIL NADU STATE TRANSPORT Vs. CHANDRA
October 31, 2017
TAMIL NADU STATE TRANSPORT CORPORATION Vs. P.SHANTHI
April 28, 2017
TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. V ARUMUGASAMY
December 6, 2017
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER LABOUR COURT
August 29, 2017
TAMIL NADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT, SALEM & ANR.
November 7, 2017
TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD Vs. PRESIDING OFFICER, LABOUR COURT, VELLORE
December 4, 2017
TAMIL NADU STATE TRANSPORT CORPORATION LTD. Vs. V.VENKATARAGAVAN
June 5, 2017
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. MANIKANDAM
February 16, 2017
TAMIL NADU STATE TRANSPORT CORPORATION LTD., Vs. ANDAL
February 10, 2017
TAMIL NADU STATE TRANSPORT CORPORATION, (COIMBATORE DIVISION Vs. M/S. ELGI RUBBER COMPANY LTD., REP.BY MR. S.R. VENKATACHALAM, VICE PRESIDENT, NO.2000, TRICHY ROAD, SINGANALLUR,COIMBATORE
February 7, 2017
TAMIL NADU STATE TRANSPORT CORPORATION, KARAIKUDI Vs. VIMALA
January 23, 2017
TAMIL NADU STREET VENDING WORKERS FEDERATION, REPRESENTED BY ITS SECRETARY P NAGENDRAN Vs. COMMISSIONER OF MUNICIPAL ADMINISTRATION
October 13, 2017
TAMIL NADU WAQF BOARD, REP BY ITS CHIEF EXECUTIVE OFFICER, VALLALSEETHAKADHI NAGAR Vs. MAHABOOSA BEGUM
June 7, 2017
TAMIL NADU WATER SUPPLY & DRAINAGE BOARD, REP. BY ITS SUPERINTENDING ENGINEER, SALEM Vs. P. ELANGO
February 23, 2017
TAMIL RADHASOAMI SATSANG ASSOCIATION REP BY ITS MADRAS BRANCH Vs. COMMISSIONER CORPORATION OF CHENNAI
July 21, 2017
TAMILARASI Vs. GOVERNMENT OF TAMIL NADU
January 4, 2017
TAMILARASI G. Vs. HEALTH SECRETARY MINISTRY
December 8, 2017
TAMILNADU CENTRE FOR PUBLIC INTEREST LITIGATION REP BY K K RAMESH Vs. UNION OF INDIA
February 14, 2017
TAMILNADU HOUSING BOARD REP BY IS MD NANDANAM CH Vs. DPF TEXTILES REP BY ITS MD S. MARTIN METTUPAAYAM ROAD GNANAMBIGAI MILLS POSTCOIMBTORE & ORS.
December 8, 2017
TAMILNADU NEWSPRINT AND PAPERS LIMITED Vs. CHIEF COMMISSIONER OF INCOME TAX
September 18, 2017
TAMILNADU NEWSPRINTS AND PAPER LTD. Vs. COMMR. OF C. EX.
April 17, 2017
TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. THE PRESIDING OFFICER LABOUR COURT
July 18, 2017
TAMILNADU STATE TRANSPORT CORPORATION (SALEM) LTD. Vs. PRESIDING OFFICER
September 1, 2017
TAMILNADU STATE TRANSPORT CORPORATION LTD. Vs. LOURDUSAMY
August 21, 2017
TAMIN GRANITES Vs. COMMISSIONER OF CENTRAL EXCISE CHENNAI I COMMISSIONERATE CHENNAI
November 13, 2017
TARAJYOT POLYMERS LTD. Vs. UNION OF INDIA
November 1, 2017
TARAPORE Vs. UNITED INDIA INSURANCE CO. LTD
October 20, 2017
TARINI AHLAWAT Vs. COMMISSIONER OF POLICE, OFFICE OF COMMISSIONER OF POLICE, VEPERY
May 25, 2017
TATA INTERNATIONAL LTD. Vs. CUSTOMS
October 6, 2017
TATA POWER SOLAR SYSTEMS LIMITED Vs. THE COMMERCIAL TAX OFFICER, ROVING SQUAD-IV, ENFORCEMENT (NORTH)
April 4, 2017
TDI INTERNATIONAL INDIA (P) LTD Vs. REGIONAL EXECUTIVE DIRECTOR, SOUTHERN REGION, ADMINISTRATIVE BLDG, CHENNAI INTERNATIONAL AIRPORT, CHENNAI
December 13, 2017
TECHNO PLASTIC INDUSTRIES Vs. DART INDUSTRIES INC
April 25, 2017
TEREX INDIA PVT LTD Vs. ASSISTANT COMMISSIONER (CT), HOSUR NORTH
August 10, 2017
TEXMO INDUSTRIES Vs. TAXMO AQUA ENGINEERING INDIA PRIVATE LIMITED AND ORS.
December 11, 2017
TEXPERT Vs. COMMISSIONER OF CUSTOMS, CHENNAI IV COMMISSIONERATE
April 11, 2017
THABETHA Vs. STATE, INSPECTOR OF POLICE, B8, PULLARAMBAKKAM POLICE STATION, TIRUVALLUR
December 14, 2017
THAMBAMMAL Vs. SUBBAYAMMAL (DIED)
May 17, 2017
THAMBOLI SHAFIULLA Vs. PRINCIPAL COMMR. OF CUS. (AIRPORT)
January 5, 2017
THAMBURAJ Vs. CHIEF ENGINEER, TANGEDCO
October 30, 2017
THAMEEMUN ANSARI Vs. STATE
January 24, 2017
THANDAVAN Vs. RAMASAMY (DECEASED)
January 12, 2017
THANGADURAI @ SATHISH Vs. STATE
February 24, 2017
THANGAM Vs. DISTRICT COLLECTOR
January 2, 2017
THANGAM STEEL LTD. Vs. ASSTT. COMMISSIONER OF CENTRAL EXCISE
October 12, 2017
THANGAMMAL AND OTHERS Vs. KARUPPA PILLAI AND OTHERS
December 18, 2017
THANGAPPAN (DIED) Vs. KUMARASAMY
January 4, 2017
THANGARAJ Vs. KRISHNAPARAMATHMA
June 8, 2017
THANGARAJ Vs. MANAGEMENT, GOVERNMENT OF TAMIL NADU TRANSPORT CORPORATION LIMITED AND OTHERS
December 14, 2017
THANGARAJ (DECEASED) Vs. CHANDRASEKARAN
December 8, 2017
THANGARAJ @ THAMIZHARASAN Vs. STATE BY THE DEPUTY SUPERINTENDENT OF POLICE, NATIONAL INVESTIGATION AGENCY, HYDERABAD (CAMP AT PUDUCHERRY) (R.C. NO.1/2014/NIA/HYD)
March 6, 2017
THANGARAJ @ THAMIZHARASAN Vs. STATE
August 8, 2017
THANGASAMY (DIED) Vs. STATE REPRESENTED BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION, GUINDY
February 13, 2017
THANGATHAI Vs. THE SECRETARY TO THE GOVERNMENT
June 13, 2017
THANGAVEL Vs. SELVAMANI
October 3, 2017
THANGAVEL Vs. THE SUPERINTTENDING ENGINEER, OFFICE OF THE ELECTRICITY BOARD
March 22, 2017
THANGAVEL Vs. S CHELLAPANDIAN
December 11, 2017
THAYUMANASAMY Vs. DHANALAKSHMI
June 27, 2017
THE ASSISTANT COMMISSIONER/EXECUTIVE OFFICER ARULMIGHU ARUNACHALESWARAR THIRUKOIL CONTROLLED BY THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENT DEPARTMENT, HAVING ITS OFFICE AT THE TEMPLE PREMISES AT THIRUVANNAMALAI Vs. MR. M. AMIRTHALINGAM
March 6, 2017
THE ASSISTANT DIRECTOR Vs. T.T.V. DINAKARAN
February 1, 2017
THE ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD Vs. TMT.KOMAN
March 16, 2017
THE ASSISTANT GENERAL MANAGER, THE LAKSHMI VILAS BANK LIMITED, HRD DEPARTMENT, ADMINISTRATIVE OFFICE, KARUR Vs. THE PRESIDING OFFICER, CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
December 7, 2017
THE ASSISTANT MANAGER Vs. THE SENIOR REGIONAL MANAGER
February 10, 2017
THE BOARD OF TRUSTEES OF V.O. CHIDAMBARANAR PORT TRUST Vs. M/S PSA SOCIAL TERMINALS LIMITED
November 1, 2017
THE BOMBAY BURMAH TRADING CORPORATION LTD. Vs. THE STATE OF TAMIL NADU
September 1, 2017
THE BRANCH MANAGER Vs. M. SENTHILKUMAR AND MANIKANDAN
August 10, 2017
THE BRANCH MANAGER Vs. RAJAMOHAMMED @ ABDUL KANI
October 31, 2017
THE BRANCH MANAGER Vs. MINOR ASHITHA
November 2, 2017
THE BRANCH MANAGER Vs. SUNDARABAI AND ANOTHERS
December 20, 2017
THE BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHANMUGATHAI & ORS.
February 28, 2017
THE BRANCH MANAGER, BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. DANALAKSHMI AND OTHERS
February 3, 2017
THE BRANCH MANAGER, IFFCO TOKIO GENERAL INSURANCE CO. LTD., COIMBATORE Vs. KATHIRESAN
February 27, 2017
THE BRANCH MANAGER, NEW INDIA ASSURANCE CO.,LTD, NAGERCOIL, AGATESSWARAM TALUK, KANYAKUMARI Vs. PANDARAM
November 21, 2017
THE BRANCH MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. MONOHAR
April 24, 2017
THE BRANCH MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. G.VINOTHKUMAR @ ASHWIN KUMAR AND ANOTHER
February 8, 2017
THE CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. MRS.NIZHALKODI
July 26, 2017
THE CHAIRMAN TAMIL NADU GENERATION AND DISTRIBUTION CORPORATION LTD., ANNA SALAI, CHENNAI Vs. M/S. TALENT ALLOYS (P) LTD.
November 27, 2017
THE CHAIRMAN TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD Vs. B. SURENDRAN
March 21, 2017
THE CHAIRMAN TEACHERS RECRUITMENT BOARD COLLEGE ROAD Vs. K. VEERAMANI
October 12, 2017
THE CHAIRMAN, THIRUVOTTIYUR MUNICIPALITY, THIRUVOTTIYUR Vs. R. REVATHY AND OTHER
November 28, 2017
THE CHIEF EDUCATIONAL OFFICER AND ANR. Vs. NADAR SARASWATHI HIGHER SECONDARY SCHOOL
February 17, 2017
THE CHIEF ENGINEER Vs. R.K.M. DEVAMSAM & ORS.
November 1, 2017
THE CHIEF GENERAL MANAGER STATE BANK OF INDIA Vs. M. SANTHOSH
June 30, 2017
THE CHIEF MANAGER (LAND ACQUISITION) Vs. M. KALIYAPERUMAL (DECEASED) AND OTHERS
November 3, 2017
THE COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDING EVR SALAI, CHENNAI Vs. E. MANICKAM
October 20, 2017
THE COMMISSIONER OF CIVIL SUPPLIES & CONSUMER PROTECTION Vs. P. MARIAPPA RAJA
July 13, 2017
THE COMMISSIONER OF COMMERCIAL TAXES Vs. M/S. EMPEE DISTILLERIES LTD.
November 6, 2017
THE COMMISSIONER OF INCOME TAX Vs. M/S. ABHINITHA FOUNDATION PVT. LTD.
June 6, 2017
THE COMMISSIONER OF INCOME TAX, NO. 63, RACE COURSE ROAD CHENNAI Vs. M/S. ESSORPE HOLDINGS PVT. LTD.
April 18, 2017
THE COMMISSIONER, CORPORATION OF CHENNAI, RIPBON BUILDING, CHENNAI Vs. B. THIRULOCHANA KUMARI AND OTHERS
December 20, 2017
THE COMMISSIONER, CORPORATION OF MADURAI, MADURAI Vs. G. RAVINDRAN AND OTHERS
November 30, 2017
THE CORRESPONDENT, ST. JOHNS MATRIC HIGHER SECONDARY SCHOOL, MELAKKAL MAIN ROAD, KOCHADAI, MADURAI Vs. THE COMMISSIONER, MADURAI CORPORATION, MADURAI & ORS.
November 21, 2017
THE DENTAL COUNCIL OF INDIA Vs. FATHIMA THAMEEMA PK AND OTHERS
December 4, 2017
THE DEPUTY CHIEF ENGINEER Vs. PALANIYAPPA GOUNDER
August 16, 2017
THE DEPUTY COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT, CATHETRAL ROAD, THANJAVUR TOWN AND MUNICIPALITY Vs. KANNAN ALIAS KANNIAN
March 2, 2017
THE DIRECTOR GENERAL OF POLICE Vs. S. DIL