Case Index

Title
Date
ASHMIYA Vs. STATE OF KERALA
January 28, 2017
C.T.KURIAKOSE Vs. JOSEPH
September 27, 2017
DAMODARA KURUP. K Vs. THE STATE OF KERALA
November 14, 2017
ESSAR OIL LTD Vs. BINU
November 22, 2017
FIROZKHAN Vs. D/O. NOORJAHAN
January 25, 2017
K.JAYAVARMA Vs. THE STATECO-OPERATIVE ELECTION COMMISSION
January 11, 2017
K.SURESH BABU Vs. K.T.SATHEESH KUMAR
September 26, 2017
KERALA STATE FINANCIAL ENTERPRISES OFFICERS ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS
October 17, 2017
N.A.MUHAMMED KUTTY Vs. STATE OF KERALA
November 3, 2017
N.SADANANDA Vs. JAYANTHI
November 17, 2017
P.N.PARAMESWARAN NAIR Vs. PALA BRAHMANA SAMOOHAM TRUST
March 31, 2017
RUBBER BOARD Vs. DR.THARIAN GEORGE K
February 2, 2017
SALIKUTTAN O.N Vs. CIRCLE INSPECTOR OF POLICE
March 21, 2017
SMT.BINDU SALAS, PULINAT HOUSE Vs. STATE OF KERALA
May 31, 2017
STATE OF KERALA Vs. SINDHU C.P.
February 21, 2017
VALSA P Vs. SUJAMOL S
March 20, 2017
A A FRANCIS, S/O AUGUSTINE Vs. MANANTHAWADY BLOCK PANCHAYAT
August 23, 2017
A ABDUL RASHEED Vs. ALAPPUZHA MUNICIPALITY
August 1, 2017
A C SAROJINI Vs. STATE OF KERALA
December 5, 2017
A D SANJEEV S/O A K DAMODARAN Vs. KADUTHURUTHY GRAMA PANCHAYATH
January 12, 2017
A DILIP KHAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
December 18, 2017
A K SADANANDAN Vs. MANDAKINI
July 13, 2017
A KISHORE Vs. STATE OF KERALA, REPRESENTED BY ITS ADDITIONAL
November 30, 2017
A M DAVID Vs. UNION OF INDIA
August 25, 2017
A M SUNILKUMAR Vs. STATE OF KERALA REP BY PRINCIPAL SECRETARY
April 7, 2017
A NAZAR CIVIL AND TRANSPORTING CONTRACTOR Vs. GENERAL MANAGER (KERALA)
July 20, 2017
A V JANAKI W/O AMBU Vs. STATE OF KERALA
February 8, 2017
A V SAJEEV MANAGER (DEPOT) FOOD CORPORATION OF IND Vs. FOOD CORPORATION OF INDIA
May 22, 2017
A V SIVAPRASAD Vs. MIDHILY
January 10, 2017
A VILASINI, W/O KUMARAN Vs. ASSISTANT EDUCATIONAL OFFICER, THALASSERY
April 7, 2017
A. LAKSHMANAN Vs. SECRETARY, CHITTUR THATHAMANGALAM MUNICIPALITY AND OTHERS
March 28, 2017
A. SELVARAJAN @ CHIPPAN AND OTHER Vs. V.K. KAVITHA
October 26, 2017
A. SREEVALSAN KURUPPAL Vs. PARAMEKKAVU DEVASWAM AND OTHERS
November 20, 2017
A. THAJUDEEN Vs. STATE OF KERALA
October 27, 2017
A. THIMMAPPA BHAT Vs. SYNDICATE BANK
August 31, 2017
A. VIJAYAKUMAR Vs. K.S. SASIKALA
January 10, 2017
A.A.ALI Vs. STATE OF KERALA
April 12, 2017
A.ABDUL RAHIMAN Vs. STATE POLICE CHIEF
December 20, 2017
A.ABDUL RASHEED S/O ABOOBACKER Vs. THE ALAPPUZHA MUNICIPALITY
August 2, 2017
A.ASHRAF S/O. ASSAIN Vs. STATE OF KERALA
July 3, 2017
A.D. JOHN Vs. SUPERINTENDENT OF POLICE
December 5, 2017
A.D.RAMESH Vs. STATE OF KERALA
August 30, 2017
A.J. ANTO (RETIRED ASSISTANT EXECUTIVE ENGINEER, KERALA AGRICULTURAL UNIVERSITY, VELLANIKKARA, THRISSUR), AKKARA HOUSE, COCHIN UNIVERSITY POST, SOUTH KALAMASSERY, ERNAKULAM, KOCHI Vs. KERALA AGRICULTURAL UNIVERSITY
October 5, 2017
A.K.VELAYUDHAN Vs. BLACK DIAMOND ROCK PRODUCTS
November 1, 2017
A.P. JAYAN AND OTHERS Vs. STATE OF KERALA AND OTHERS
November 1, 2017
A.P. KUMARAN Vs. STATE OF KERALA
June 19, 2017
A.P. PRAKASH Vs. NILAMBUR CO-OPERATIVE URBAN BANK LTD.
December 1, 2017
A.P. VARGHESE Vs. CHIEF MANAGER (AUTHORISED OFFICER) VIJAYA BANK
July 24, 2017
A.P.MOIDEENKUTTY HAJI Vs. THE PALAKKAD MUNICIPALITY
January 18, 2017
A.P.MOIDEENKUTTY HAJI, S/O.MAMMIKUTTY Vs. PALAKKAD MUNICIPALITY, REPRESENTED BY ITS SECRETARY, PALAKKAD, PIN
November 27, 2017
A.R.ANITHA Vs. STATE OF KERALA
August 14, 2017
A.S. NAZAR Vs. JISSA
May 25, 2017
A.S.SANTHOSH KUMAR S/O. V.S.ANANDAN Vs. STATE OF KERALA
June 27, 2017
A.V. SIMON S/O. VAREED Vs. ASOKAN K.C. S/O.CHANDRASEKHARAN
October 17, 2017
A.V. SREEJA Vs. SREEDHARAN S/O. SANKARAN
July 20, 2017
ABDUL ANEES Vs. THE SUB INSPECTOR OF POLICE
October 24, 2017
ABDUL AZEEZ Vs. NEDUNGADI BANK LTD.
March 23, 2017
ABDUL AZEEZ K. T. Vs. ADDL. DIRECTOR GENERAL OF POLICE, KOZHIKODE
August 30, 2017
ABDUL AZIZ Vs. STATE OF KERALA
December 5, 2017
ABDUL BASHEER Vs. MUJAHITHA P
February 3, 2017
ABDUL HAKEEM Vs. SUPERINTENDING ENGINEER
August 7, 2017
ABDUL HAKEEM Vs. CHIEF MANAGER, STATE BANK OF TRAVANCORE, KILIKOLLUR P.O., KOLLAM KERALA
May 26, 2017
ABDUL HAKKIM Vs. SHAMAZ ABDUL MAJEED
August 10, 2017
ABDUL HAMEED T.K. Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY (TAXES), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
September 26, 2017
ABDUL HASSAN M., PROP. M/S HASSAN BROTHERS Vs. AUTHORIZED OFFICER, STATE BANK OF INDIA (ERSTWHILE SBT), KAZHAKUTTAM BRANCH, THIRUVANANTHAPURAM
May 23, 2017
ABDUL JABBAR Vs. GOVERNMENT OF INDIA REPRESENTED BY ITS SECRETARY
April 7, 2017
ABDUL JABBAR V. Y. Vs. SENIOR ENVIRONMENTAL ENGINEER
June 2, 2017
ABDUL JALEEL Vs. STATE OF KERALA
September 20, 2017
ABDUL JALEEL Vs. MOIDEENKUTTY
July 31, 2017
ABDUL KAREEM Vs. MUHAMMED SHAFI
March 10, 2017
ABDUL KHADER Vs. STATE POLICE CHIEF
January 23, 2017
ABDUL KHADER @ ABDUL RAHMAN KUTTY Vs. GIREESH BABU
November 14, 2017
ABDUL LATHEEF Vs. JOY
March 16, 2017
ABDUL MAJEED P.K. S/O. ABDUL RAHIMAN AND OTHER Vs. KOYITTIKANDIYIL AYISHA
July 21, 2017
ABDUL MUHAMMED RASHEED Vs. M R UNNI
October 24, 2017
ABDUL MUNEER Vs. SUB REGISTRAR
October 16, 2017
ABDUL NAZAR AND ANOTHER Vs. M. MEHAROOB
August 1, 2017
ABDUL NAZAR M.A Vs. CHIEF ENGINEER
June 15, 2017
ABDUL NAZER P.,S/O.AHAMMED MUSLIAR Vs. THE STATE OF KERALA
September 27, 2017
ABDUL RAFEEQUE Vs. NANU MASTER
August 22, 2017
ABDUL RAHEEM Vs. SPECIAL THAHSILDAR (RR)
March 10, 2017
ABDUL RAHIMAN V.K. Vs. SANTHOSH KUMAR AND OTHERS
March 27, 2017
ABDUL RAHOOF Vs. MALAPPURAM MUNICIPALITY
July 6, 2017
ABDUL RASHEED Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
August 3, 2017
ABDUL RASHEED Vs. STATE OF KERALA AND ORS.
December 6, 2017
ABDUL RASHEED A. Vs. STATE OF KERALA
August 23, 2017
ABDUL RASHEED S/O. MUHAMMED YUSUF Vs. SEETHALAKSHMI W/O. LATE T.V.KRISHNA IYER, (WRONGLY SHOWN AS VENKITESWARA IYER IN THE IMPUGNED JUDGMENT)
October 20, 2017
ABDUL RASHEED.P Vs. THE DISTRICT COLLECTOR
February 28, 2017
ABDUL RAZAQ AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, ERNAKULAM, OFFICE OF THE DISTRICT COLLECTOR, CIVIL STATION BUILDINGS, KAKKANADU PIN
June 15, 2017
ABDUL SALAM Vs. KADEEJA
March 17, 2017
ABDUL SALAM Vs. KERALA STATE ELECTRICITY BOARD LTD.
July 19, 2017
ABDUL SALAM O.A. Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
October 31, 2017
ABDUL SALAM, S/O ABDURAHIMAN, AGED 50 YEARS, KADAKKOTTIRI VEEDU, KUMMINIPARAMBU, KONDOTTY Vs. CHALIL SAJITHA, D/O AHAMMEDKUTTY, AGED 35 YEARS, THAZHATHETHODUVIL HOUSE, PULIYAPARAMBU P.O, KONDOTTY 673 638
March 31, 2017
ABDUL SAMAD Vs. AMINA, C.
August 16, 2017
ABDUL SAMAD Vs. RASHEEDHA
June 12, 2017
ABDUL WAHAB Vs. STATE OF KERALA
June 14, 2017
ABDULLA Vs. THE STATE OF KERALA
October 6, 2017
ABDULLA Vs. STATE OF KERALA
November 21, 2017
ABDULLA Vs. ISMALUTTY MASTER
July 11, 2017
ABDULLA C.M Vs. IBRAHIM
June 12, 2017
ABDULLA HAI T. A. Vs. STATE OF KERALA
November 1, 2017
ABDULLA, S/O ASSAINAR Vs. ABDUL AZIZ, S/O MOHAMMED
October 23, 2017
ABDURAHIMAN Vs. STATE OF KERALA
December 6, 2017
ABDURAHIMAN Vs. SUBAIDA
July 3, 2017
ABDURAHIMAN Vs. STATE OF KERALA BY SPL PUBLIC PROSECUTOR
December 21, 2017
ABHIJITH A G Vs. STATE OF KERALA
January 20, 2017
ABHILASH BERLY Vs. FEDERAL BANK LTD
February 7, 2017
ABHILASH M.I. Vs. STATE OF KERALA
March 2, 2017
ABHILASH, S/O. RAGHAVAN Vs. CHINNASAMY. R, S/O. RAMASAMY GOUNDER
October 12, 2017
ABHIMANYU SINGH Vs. STATE REPRESENTED BY DRUGS INSPECTOR, (INTELLIGENCE BRANCH), OFFICE OF THE ASST. DRUGS CONTROLLER, KOZHIKODE AND OTHERS
October 13, 2017
ABHISHEK SUDARSANAN Vs. VILLAGE OFFICER
February 17, 2017
ABHULASEES Vs. ABDUMANAF
March 22, 2017
ABITHA BEEBI AND OTHERS Vs. STATE OF KERALA AND ANOTHER
November 20, 2017
ABJITH S.S Vs. CENTRAL BOARD OF SECONDARY ...
November 21, 2017
ABOO SAJID Vs. SUB INSPECTOR OF POLICE, CHETLAT POLICE STATION
August 21, 2017
ABOOBACKER Vs. STATE CO-OPERATIVE ELECTION COMMISSION
October 5, 2017
ABOOBACKER KOTTAKKODAN Vs. MELETHIL MUHAMMED @ KUNHIPPA
June 23, 2017
ABOOBACKER S.S. Vs. VIMAL VARGHESE
June 22, 2017
ABOOBACKER SIDDIQUE (MINOR) Vs. MOHAMMED T B
December 20, 2017
ABRAHAM Vs. GOKUL RUBBER & TEA PLANTATIONS LIMITED
June 8, 2017
ABRAHAM JOSEPH, S/O JOSEPH Vs. DISTRICT COLLECTOR, IDUKKI
May 29, 2017
ABRAHAM KATHANAR Vs. YOHANNAN
April 10, 2017
ABRAHAM SKARIA, S/O. SKARIA, Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, GOVERNMENT OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
February 1, 2017
ABRAHAM THOMAS Vs. STATE OF KERALA
January 31, 2017
ABRAHAM VARKEY, S/O. ABRAHAM AND OTHERS Vs. SALLY THOMAS
February 22, 2017
ABU S/O.AHAMEDKUTTY Vs. THE SECRETARY REGIONAL TRANSPORT AUTHORITY
July 24, 2017
ACADEMY OF MEDICAL SCIENCES Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE, V.K.COMPLEX, FORT ROAD, KANNUR TALUK, KANNUR DT. AND OTHERS
September 26, 2017
ACCENTIA TECHNOLOGIES LTD. Vs. MUTHOOT VEHICLE AND ASSET FINANCE LTD. AND OTHERS
April 3, 2017
ACCOUNTANT GENERAL Vs. MATHAI
July 17, 2017
ACCUSED Vs. VIJAYAN
November 16, 2017
ACHANKUNJU Vs. HOUSE OF TILES
May 29, 2017
ACQUILIN ROSE M. Vs. UNION OF INDIA
July 18, 2017
ADDITIONAL COMMISSIONER OF CUSTOMS, COCHIN Vs. TERUMO PENPOL LTD.
January 16, 2017
ADEEP (MINOR) Vs. BIJU
December 4, 2017
ADITYA MEDISALES LTD. Vs. STATE OF KERALA
April 5, 2017
ADV DR P KRISHNADAS Vs. STATE OF KERALA
March 2, 2017
ADVOCATE C P UDAYABHANU Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
October 31, 2017
AFNA K D/O. KHALEEL, Vs. RUNEED P.M S/O. M.K. KAREEM, PALLIMOOPAN HOUSE, THAYATHERU, KANNUR
July 13, 2017
AFNAN FATHIMA M Vs. STATE OF KERALA
November 20, 2017
AGARWAL YUVA MANDAL Vs. UNION OF INDIA
January 10, 2017
AGRICULTURAL INCOME TAX & COMMERCIAL TAX OFFICER Vs. SOBHA GOLD
August 17, 2017
AHAMEDKUTTY I. V. AND OTHERS Vs. DISTRICT REGISTRAR (GENERAL), KOZHIKODE AND ANOTHER
November 29, 2017
AHAMMED KUNJU, S/O. ABDUL RAHIMAN Vs. PALAKKAD MUNICIPALITY REPRESENTED BY ITS SECRETARY, PALAKKAD
April 7, 2017
AHAMMEDKUTTY Vs. INCOME
December 19, 2017
AISHA Vs. STATE OF KERALA
February 23, 2017
AITHAPPA NAIK Vs. STATE OF KERALA
February 23, 2017
AIZEL SHERIEF Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
August 18, 2017
AJAN G.KRISHNAN Vs. STATE OF KERALA
January 6, 2017
AJAY Vs. SUJITH
February 21, 2017
AJAY JOSEPH CHACKO NISHANTH Vs. UNION OF INDIA
March 23, 2017
AJAYAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
October 10, 2017
AJEESH MUHAMMED SHINOS Vs. STATE OF KERALA
July 31, 2017
AJI DIVAKAR Vs. DISTRICT COLLECTOR, COLLECTORATE, ERNAKULAM
June 12, 2017
AJI JOSE Vs. STATE OF KERALA
June 28, 2017
AJI MATHEW Vs. FEDERAL BANK LTD REPRESENTED BY ITS BRANCH MANAGER
July 4, 2017
AJI MATHEW Vs. FEDERAL BANK LTD
June 21, 2017
AJI, S/O THANKAPPAN Vs. GEORGE PAUL
December 1, 2017
AJI. P. UMMEN, S/O. LATE PHILIPOSE Vs. THE STATE OF KERALA
September 13, 2017
AJIKUMAR, S/O LATE VIJAYAN PILLAI Vs. SHYLAJAKUMARI, W/O AJIKUMAR
December 13, 2017
AJIMON S/O KUNHAN Vs. SALIMON S/O KUNHAN
June 1, 2017
AJISH Vs. STATE OF KERALA
October 27, 2017
AJITH ALEXANDER MARIAN Vs. JOSEPHINE NEETHU
August 4, 2017
AJITH ALEXANDER MARIAN Vs. JOSEPHINE NEETHU
September 27, 2017
AJITH KUMAR P.V Vs. TRAVANCORE DEVASWOM BOARD
October 12, 2017
AJITH KUMAR P.V. Vs. THE TRAVANCORE DEVASWOM BOARD
October 19, 2017
AJITH M.S Vs. BABY JOSEPH
December 11, 2017
AJITHA, K. AND OTHERS Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE AND OTHERS
August 31, 2017
AJITHAKUMARI M Vs. TRAVANCORE DEVASWOM BOARD REP BY ITS SECRETARY
August 21, 2017
AJITHAKUMARI R , Vs. A S SUBHAGAN
July 3, 2017
AJITHKUMAR Vs. ASANARU PILLAI
June 9, 2017
AJITHKUMAR S/O RAMAYYAN ACHARI Vs. STATE OF KERALA
February 20, 2017
AJITKUMAR Vs. STATE OF KERALA
June 19, 2017
AJMAL A.E., S/O.IRAHIM A.M. Vs. STATE OF KERALA
January 24, 2017
AJMI SAMEER Vs. STATE OF KERALA
June 12, 2017
AJU C.A. Vs. C. SAKTHIVEL S/O. CHINNAPPAN
November 2, 2017
AJU MATHEW Vs. THE STATE OF KERALA AND OTHERS
November 3, 2017
AKALAKUNNAM VILLAGE SERVICE CO-OPERATIVE BANK LTD. Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
October 24, 2017
AKHIL ASHOK Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
July 14, 2017
AKHIL S/O RAJU Vs. STATE OF KERALA
May 23, 2017
AKHILA BHARATHA AYYAPPA SEVA SANGHAM Vs. TRAVANCORE DEVASWOM BOARD
November 14, 2017
AL-AMEEN LTD. Vs. K. P. SETHUMADHAVAN
August 18, 2017
ALAPPAT HOME FURNITURE DECORS Vs. RAMESH CHANDRAN
April 7, 2017
ALAPPEY ASHARAF Vs. CHIEF MINISTER AND OTHERS
November 24, 2017
ALAPPUZHA ANANDANARAYANAPURAM THURAVUR THIRUMALA Vs. SAJITH PAI
February 8, 2017
ALBERT ANTONY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 21, 2017
ALBIN Vs. SURESH AND OTHERS
August 8, 2017
ALEN PRASAD (MINOR) Vs. SHAHUL HAMEED T.A
July 24, 2017
ALEX THANIPPARA Vs. SUPERINTENDENT OF POLICE
October 22, 2017
ALEX V. CHACKO Vs. DIRECTOR GENERAL OF POLLICE
June 23, 2017
ALEXANDER Vs. BABU
October 11, 2017
ALEXANDER CORREYA Vs. DOMINIC SAVIO MANAYIL
October 23, 2017
ALEXANDER P. C. Vs. K. E. JOSEPH @ BENNY
October 4, 2017
ALEYAMMA CHACKO Vs. STATE OF KERALA
October 16, 2017
ALHIND TOURS & TRAVELS PVT LTD Vs. UNION OF INIDA
June 23, 2017
ALI Vs. STATE OF KERALA
July 18, 2017
ALI Vs. MATHEW JOSE PUTHIYAKUNNEL
October 4, 2017
ALI K. S. Vs. STATE OF KERALA
March 27, 2017
ALI K.P Vs. MULLASSERY GRAMA PANCHAYAT
July 25, 2017
ALIAS S/O IYPE Vs. DIRECTOR GENERAL OF POLICE KERALA
November 6, 2017
ALICE GEORGE Vs. PALA MUNICIPALITY PALA PO, KOTTAYAM DIST., PIN 686575, REPRESENTED BY SECRETARY AND OTHERS
March 2, 2017
ALIDA S. JOLLY, AGED 19 YEARS, D/O. JOLLY, MUNDACKAL HOUSE, THIRUMARADI P.O., KOOTHATTUKULAM, ERNAKULAM Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
February 15, 2017
ALIKUTTY GURUKKAL AND ANOTHER Vs. STATE OF KERALA
August 22, 2017
ALIOT LEELA, D/O DEVIKUTTY AND OTHERS Vs. GOVERNMENT OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KANNUR
August 10, 2017
ALIYOT VIJAYAKUMAR Vs. ALIYOT DINESH BABU
September 26, 2017
ALL KERALA DISTRIBUTORS ASSOCIATION Vs. SUB INSPECTOR OF POLICE
June 20, 2017
ALL KERALA PLYWOOD & BLOCK BOARD MANUFACTURERS ASSOCIATION AND OTHERS Vs. STATE OF KERALA
August 9, 2017
ALL PETROLEUM PRODUCTS TRANSPORTERS ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO LABOUR
July 7, 2017
ALLIANCE GRAIN PRODUCTS PVT LTD Vs. STATE OF KERALA REPRESENTED BY SECRETARY
March 20, 2017
ALLIANCE HABITATE & REAL ESTATE INDIA PVT. LTD Vs. SHABEERALI
January 1, 2017
ALPHY MATHEW Vs. AP J ABDUL KALAM TECHNOLOGICAL UNIVERSITY
April 27, 2017
ALUKKAS JEWELLARY Vs. STATE OF KERALA REP
November 2, 2017
ALWAYE SUGAR AGENCY Vs. ASST. COMMISSIONER (ASSMNT), COMMERCIAL TAXES SPECIAL CIRCLE, MATTANCHERRY
October 27, 2017
AMAL KRISHNA, S/O.VISWAMBHARAN Vs. THE THODUPUZHA MUNICIPALITY
July 24, 2017
AMBALAPURATH MADAPPURAKKAL YASHODA Vs. K K PADMAVATHI
May 30, 2017
AMBIKA Vs. K. ARAVINDAKSHAN
December 19, 2017
AMBIKA KUMARI Vs. KAMALA DEVI
February 15, 2017
AMBIKA, C. Vs. PADMANABHAN, K. AND OTHERS
June 20, 2017
AMBILI Vs. SAROJINI
July 10, 2017
AMBILI Vs. ANOOP KUMAR
June 19, 2017
AMBILI DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 7, 2017
AMBILI DEVI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
June 5, 2017
AMBUJAKSHI AMMA & CO. Vs. STATE OF KERALA
March 27, 2017
AMBUJAKSHY, D/O. AMBASHAKOTT JANAKI AMMA Vs. K.P. RAMACHANDRAN, S/O. M. MADHAVAN NAIR AND OTHER
February 22, 2017
AMEER SHAH Vs. STATE OF KERALA
July 11, 2017
AMINA Vs. ASOKAN
March 2, 2017
AMMAD Vs. KUNHABDULLA K.V
November 10, 2017
AMMINI Vs. SHIJI, W/O.LATE SANTHOSH, VASAVAMANGALATHU
March 6, 2017
AMMUKUTTY Vs. V.P.ANILKUMAR
October 25, 2017
AMRITA INSTITUTE OF MEDICAL SCIENCES Vs. LABOUR COURT, EKM
July 12, 2017
ANAKKAYAM GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY Vs. DISTRICT COLLECTOR MALAPPURAM
August 22, 2017
ANANDA ALIAS SADANANDA Vs. STATE OF KERALA, REP. BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 9, 2017
ANANDAN Vs. JOHN K. JOHN
June 7, 2017
ANANDAN P.K. Vs. THE KERALA STATE HUMAN RIGHTS COMMISSION
January 5, 2017
ANANDAN, P. Vs. MAIJO AND ANOTHER
August 22, 2017
ANANTHAKUMARI Vs. STTAE OF KERALA
February 28, 2017
ANANTHAPURI EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR UNIVERSITY OF KERALA
August 31, 2017
ANANTHAPURI EDUCATIONAL SOCIETY Vs. VICE CHANCELLOR, UNIVERSITY OF KERALA
September 14, 2017
ANAS Vs. ABDUL AZEEZ
June 6, 2017
ANAS BABU Vs. UNION OF INDIA
October 20, 2017
ANAS M IRSHAD Vs. KERALA SPORTS COUNCIL, STATUTE
August 17, 2017
ANAS M. IRSHAD Vs. KERALA SPORTS COUNCIL
July 9, 2017
ANASUYA Vs. STATE OF KERALA
April 12, 2017
ANCHOR STRUCTURALS Vs. KERALA STATE ELECTRICITY BOARD LIMITED
November 20, 2017
ANCY. K Vs. STATE OF KERALA
September 13, 2017
ANDREWS DSILVA AND OTHERS Vs. BHARATH PETROLEUM CORPORATION AND OTHERS
November 29, 2017
ANDREWS VARKEY Vs. KALLOORKKAD FARMERS SERVICE CO-OPERATIVE BANK LTD.
May 26, 2017
ANEES HAMEED Vs. STATE OF KERALA
September 28, 2017
ANEES HAMEED Vs. STATE OF KERALA
October 19, 2017
ANEESH BALAN Vs. STATE OF KERALA
January 25, 2017
ANEESH K V S/O KRISHNAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
November 27, 2017
ANEESHKUMAR M R Vs. SUNIL KUMAR T B
February 14, 2017
ANIL @ APPU, Vs. THAMPI
December 1, 2017
ANIL @ KUTTAPPY S/O CHANDRAN Vs. STATE OF KERALA
June 30, 2017
ANIL BABU V. Vs. STATE OF KERALA
January 27, 2017
ANIL KUMAR Vs. STATE OF KERALA
October 30, 2017
ANIL KUMAR Vs. ROSHANA RAJAN
March 14, 2017
ANIL KUMAR Vs. STATE OF KERALA REPRESENTED BY EXCISE INSPECTOR
December 7, 2017
ANIL KUMAR Vs. STATE OF KERALA
January 6, 2017
ANIL KUMAR @ RAJAN S/O. UYALUKKUNNINMEL NADI Vs. STATE OF KERALA
July 10, 2017
ANIL KUMAR @ RAJAN, S/O.UYALUKKUNNINMEL Vs. STATE OF KERALA
July 10, 2017
ANIL KUMAR E K AND ANOTHER Vs. STATE OF KERALA AND OTHERS
August 31, 2017
ANIL KUMAR P. Vs. YAMUNA S. AND OTHERS
August 14, 2017
ANIL KUMAR S/O.PADBANABHAN Vs. DIRECTOR OF PUBLIC INSTRUCTIONS
July 20, 2017
ANIL P.S Vs. THE DISTRICT EDUCATIONAL OFFICER
September 27, 2017
ANIL P.S. Vs. DISTRICT EDUCATIONAL OFFICER
September 27, 2017
ANIL RAJAGOPAL K. P. Vs. STATE OF KERALA
October 3, 2017
ANIL THOMAS Vs. INDIAN NATIONAL CONGRESS
December 6, 2017
ANIL THOMAS Vs. INDIAN NATIONAL CONGRESS, REPRESENTED BY ITS GENER
December 6, 2017
ANILAN Vs. SATHI
March 3, 2017
ANILKUMAR Vs. STATE OF KERALA
January 18, 2017
ANILKUMAR Vs. SAHIDA
March 27, 2017
ANILKUMAR Vs. N RAVI
March 29, 2017
ANILKUMAR C.R. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
November 10, 2017
ANILKUMAR C.S Vs. THE KERALA STATE ELECTRICITY ...
October 20, 2017
ANILKUMAR P V Vs. KERALA PUBLIC SERVICE COMMISSION
June 1, 2017
ANISH P S Vs. MANAGING DIRECTOR KERALA STATE WAREHOUSING CORPORATION
March 10, 2017
ANITHA KESAVADAS Vs. K BABUKUTTAN PILLAI
March 13, 2017
ANITHA RATHEESH Vs. REGIONAL TRANSPORT OFFICER
December 12, 2017
ANITHAKUMARI Vs. STATE OF KERALA REPRESENTED BY ADDL CHIEF SECRETARY
April 6, 2017
ANITHAKUMARI D/O. RAMACHANDRAN Vs. KAVITHA G.S D/O. SURESH KUMAR AND OTHERS
February 9, 2017
ANIYAN Vs. UNIVERSITY OF CALICUT
April 4, 2017
ANJANA PILLAI D/O. G ANANTHAN PILLAI AND OTHER Vs. P. SASIKUMAR S/O. R. PARAMESWARAN PILLAI
March 14, 2017
ANJANAM TECHNOLOGIES Vs. ASST. COMMISSIONER-III
October 9, 2017
ANJU Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
June 22, 2017
ANJU N. THAMPAN Vs. THE MARRIAGE OFFICER
October 26, 2017
ANJU P BABY Vs. JOBY @ JOSEPH V J
November 10, 2017
ANLET JOU U.A Vs. STATE OF KERALA
September 26, 2017
ANLET JOU U.A Vs. STATE OF KERALA
August 25, 2017
ANNAMMA ANTONY Vs. MADHUSOODANAN O V
May 31, 2017
ANNAMMA SUNNY Vs. VASANTHAKUMARI AMMA
November 9, 2017
ANNES K. A. Vs. STATE OF KERALA
March 1, 2017
ANNIE GRATIUS Vs. K C BABU
June 16, 2017
ANNIE JOSEPH AND OTHERS Vs. ANNA W/O. ANTHONI, PERUMPARA HOUSE, KOOVAPPALLY. P.O., KOOVAPPALLY VILLAGE, KANJIRAPPALLY TALUK
October 11, 2017
ANOOP Vs. STATE OF KERALA
January 12, 2017
ANOOP K.THOMAS Vs. STATE OF KERALA
January 16, 2017
ANOOP P.S. S/O.LATE.P.A.SASIDHARAN Vs. STATE OF KERALA
July 31, 2017
ANSAMMA DANIEL Vs. STATE OF KERALA AND ANOTHER
August 31, 2017
ANSAR Vs. STATE OF KERALA
March 21, 2017
ANSAR T H Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
August 31, 2017
ANSARI Vs. STATE OF KERALA
February 22, 2017
ANSARI S/O MUSTHAFA Vs. NAZIMUDEEN S/O ABDUL REHUMAN KUNJU
December 13, 2017
ANTINY MATHEW Vs. JOSE VARGHESE
December 5, 2017
ANTO K.A., S/O. K.D.ANTONY Vs. LOCAL LEVEL MONITORING COMMITTEE
April 6, 2017
ANTO PAUL Vs. STATE OF KERALA
January 27, 2017
ANTONY Vs. STATE OF KERALA
June 15, 2017
ANTONY Vs. KERALA STATE GOVERNMENT
June 28, 2017
ANTONY THOMAS Vs. V. M. MUHAMMED RAFIQUE
October 19, 2017
ANTONY.K.A Vs. DISTRICT COLLECTOR
July 27, 2017
ANU R.NAIR, Vs. VILLAGE OFFICER, ETTUMANOOR, ETTUMANOOR VILLAGE, ETTUMANOOR, KOTTAYAM AND OTHERS
March 17, 2017
ANUPAMA, V.G. Vs. STATE OF KERALA AND ANOTHER
April 28, 2017
ANURAG A NAIR Vs. THE PRINCIPAL
October 25, 2017
ANURAJ BABU Vs. THE DIRECTOR OF MEDICAL EDUCATION
October 26, 2017
ANUSREE G NAMBIAR D/O GIREESAN Vs. UNION OF INDIA
July 17, 2017
APARNA. J Vs. TENNY XAVIER K.X.
March 23, 2017
APPLE A DAY PROPERTIES PVT LTD AND OTHERS Vs. MRS. GLORY VIJAYAN NISHA BHAVAN, PANDARACHIRA ROAD, KADAVANTHARA
November 24, 2017
APPU Vs. SHAJI L T
July 17, 2017
APPU Vs. SARASWATHIAMMA
October 11, 2017
APPU AND OTHER Vs. RAJEEV KUMAR
May 30, 2017
APPUKUTTAN Vs. M B DEVAKI
March 13, 2017
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY Vs. DISTRICT COLLECTOR
March 6, 2017
ARATTUPUZHA KSHETHRA UPADESAKA SAMITHY PO ARATTUPU Vs. DISTRICT COLLECTOR THRISSUR
March 28, 2017
ARAVINDAKSHAN NAIR Vs. THE STATE OF KERALA
September 15, 2017
ARAVINDAKSHAN NAIR Vs. BINJOY KURIAN
March 24, 2017
ARAVINDAN C Vs. AUTHORIZED OFFICER,CORPORATION BANK
May 19, 2017
ARDRA ASSOCIATES Vs. STATE OF KERALA
January 10, 2017
ARIKKATH VIJAYAN Vs. URALUNGAL LABOUR CONTRACT
September 19, 2017
ARITLAL & CO Vs. KERALA STATE CIVIL SUPPLIES CORPORATION
January 18, 2017
ARJUNA NATURAL EXTRACTS LTD. Vs. COMMISSIONER OF CUSTOMS
July 14, 2017
ARSHA Vs. STATE OF KERALA AND ANOTHER
July 27, 2017
ARSHAD AND OTHERS Vs. STATE OF KERALA AND ANOTHER
November 21, 2017
ARUMUGHAN, T.S. AND OTHERS Vs. K. MADHUSUDHANAN NAIR AND OTHERS
July 5, 2017
ARUN Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
July 24, 2017
ARUN FRANCIS Vs. STATE OF KERALA
January 16, 2017
ARUN SUNNY Vs. CHIEF COMMISSIONER OF INCOME TAX AND ANOTHER
June 22, 2017
ARUNDAS Vs. PRIJI
October 27, 2017
ARUNDEV J S/O DEVARAJAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
March 10, 2017
ARUNKUMAR Vs. CONVENER & GENERAL MANAGER, SINGLE WINDOW CLEARANCE BOARD
October 31, 2017
ARUNKUMAR P S Vs. LIFE INSURANCE CORPORATION OF INDIA REPRESENTED BY ITS CHAIRMAN
March 7, 2017
ASCICS TRADING COMPANY Vs. ASSISTANT STATE TAX OFFICER, SQUAD NO.I, DEPARTMENT OF STATE GOODS AND SERVICE TAX, MATTANCHERY AT MINI CIVIL STATION, ALUVA
October 4, 2017
ASEEMA BEEVI Vs. BIJU SHAMSUDHEEN
March 27, 2017
ASHA D/O SATHEESHAN D Vs. RAVEENDRAN
November 9, 2017
ASHAPURA MINECHEM PVT LTD Vs. MINISTRY OF ENVIRONMENT AND FORESTS
June 9, 2017
ASHARAFF S/O. MOIDEEN KOYA Vs. SECRETARY THALAKKULATHUR GRAMA PANCHAYATH, POST
January 25, 2017
ASHIK Vs. THE ASSISTANT EXCISE COMMISSIONER AND ANOTHER
September 14, 2017
ASHMIYA Vs. STATE OF KERALA
August 28, 2017
ASHOK LEYLAND LIMITED Vs. ASSISTANT STATE TAX OFFICER, SQUAD NO. 1, STATE GST DEPARTMENT, PALAKKAD
October 26, 2017
ASHOKAN K.K. Vs. ABDUL RAZAK
December 1, 2017
ASHRAF Vs. RAJEENA
August 1, 2017
ASHRAF C M Vs. ANIL KUMAR N
March 28, 2017
ASHRAF K S/O MUHAMMED Vs. THE MANAGER
September 14, 2017
ASHRAF S Vs. PRIMARY CO-OPERATIVE AGRICULTURAL
November 21, 2017
ASOKAN Vs. STATE OF KERALA
April 12, 2017
ASOKAN K.M. Vs. THE SUPERINTENDENT OF POLICE
May 24, 2017
ASSANARU KHAN Vs. SUB REGISTAR
March 30, 2017
ASSANKUTTY Vs. KERALA GRAMIN BANK (ERSTWHILE)
October 26, 2017
ASSISTANT COMMISSIONER (ASSESSMENT) Vs. INDO SCOLISH BRAND PVT LTD
January 4, 2017
ASSISTANT EDUCATIONAL OFFICER Vs. MAGI JACOB
March 6, 2017
ASSISTANT EXECUTIVE ENGINEER, ELECTRICAL SUB DIVISION Vs. NAISY S.
November 2, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PR Vs. KARAPPURAM WHITE LIME SHELL VYAVASAYA CO-OP SOCIET
July 10, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER, KOTTAYAM Vs. K. M. EAPEN AND OTHERS
November 9, 2017
ASSOCIATION OF SELF FINANCING MANAGEMENT INSTITUTES IN KERALA Vs. ADMISSION SUPERVISORY COMMITTEE
October 17, 2017
ASWANI KUMAR P M Vs. UNION OF INDIA REPRESENTED BY SECRETARY
February 23, 2017
ATC TELECOM TOWER CORPORATION LTD. Vs. DISTRICT TELECOM COMMITTEE
November 30, 2017
ATHLETICS FEDERATION OF INDIA Vs. CHITRA P. U.
August 3, 2017
ATHLETICS FEDERATION OF INDIA Vs. CHITRA P.U
July 28, 2017
ATTUKAL B. SURENDRAN Vs. P.J. JOSEPH AND OTHERS
October 12, 2017
ATUL AUTOMATIONS PVT LTD Vs. COMMISSIONER OF CUSTOMS
January 23, 2017
ATUL AUTOMATIONS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CUSTOM HOUSE, WILLINGTON ISLAND, COCHIN
June 5, 2017
AUGUSTINE BABU P M Vs. SH MOHD SAMIUR RAHMAN ANSARI AND OTHERS
August 8, 2017
AUGUSTINE MOONGANANIYIL HOUSE Vs. MANAGER VADUVANCHAL AND OTHERS
June 2, 2017
AUGUSTINE, K.C. Vs. RAJASEKHARAN, P.N. AND ANOTHER
June 9, 2017
AUTHORIZED OFFICER Vs. SREEJA B.
May 5, 2017
AUTUMN TREES Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDYUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM AND OTHERS
June 16, 2017
AVINASH MOHANDAS Vs. STATE OF KERALA
October 19, 2017
AYISUMMU Vs. BEERAYUMMA
July 11, 2017
AYODHYA REGENCY Vs. STATE OF KERALA
May 19, 2017
AYSHATH MUNEERA HAMEED Vs. CHIKKILODANCHERIYA KOOVERI DAVOOD
March 7, 2017
AYURDHANYA INDUSTRIES CO-OPERATIVE SOCIETY LTD. Vs. POULOSE
June 21, 2017
AYYAPPAN ASARI VISWANATHAN ASARI AND OTHERS Vs. KRISHNA PILLAI THANKAPPAN PILLAI AND OTHERS
November 16, 2017
AYYAPPAN S/O PALAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 5, 2017
AYYASWAMI Vs. DISTRICT GEOLOGIST, DEPARTMENT OF GEOLOGIST,DEPARTMENT OF MINING AND GEOLOGY AND OTHERS
February 3, 2017
AZEEZ Vs. STATE OF KERALA
April 5, 2017
AZEEZ ODAKKALI S/O BAVA Vs. DEPUTY SUPERINTENDENT OF POLICE
June 29, 2017
B ANAS BABU AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 20, 2017
B K JAYACHANDRAN Vs. REGISTRAR, KERALA AGRICULTURAL UNIVERSITY
January 13, 2017
B KRISHNA KUMAR, EARLIER CIRCLE INSPECTOR OF POLICE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
November 8, 2017
B SURESH Vs. AHALYA, D/O MURALEEDHARAN
February 13, 2017
B VENUGOPAL S/O LATE B LAKSHMINARAYANA Vs. CENTRAL BUREAU OF INVESTIGATION COCHIN
November 30, 2017
B VISHNU Vs. KERALA AGRICULTURAL UNIVERSITY VELLANIKKARA
November 28, 2017
B. DEEPA Vs. M. SURESH BABU
August 11, 2017
B. VENUGOPAL Vs. CENTRAL BUREAU OF INVESTIGATION
October 7, 2017
B.C. RAMACHANDRA THILAKAN, AGED 55 YEARS, S/O.LATE THANAGADAN MASTER, BOSE BHAVAN, EROOR SOUTH P.O., THRIPUNITHURA, ERNAKULAM DISTRICT Vs. THE DIRECTOR, CENTRAL BUREAU OF INVESTIGATION, CHENNAI
February 20, 2017
B.M. JAMES Vs. THRISSUR CORPORATION, REPRESENTED BY ITS SECRETARY, THRISSUR 690 001 AND OTHERS
June 13, 2017
B.S. BHASI Vs. K.M. PURUSHOTHAM DAS
September 26, 2017
B.SIVAKUMAR Vs. STATE CO-OPERATIVE ELECTION COMMISSION
March 30, 2017
BABU Vs. STATE OF KERALA
January 13, 2017
BABU Vs. KUNJUMOL NANDIYANATHAYIL
May 25, 2017
BABU Vs. REGIONAL TRANSPORT AUTHORITY
November 24, 2017
BABU Vs. UNION OF INDIA
June 30, 2017
BABU DIVAKARAN Vs. DISTRICT ENVIORMENTAL IMPACT ASSESSMENT
December 30, 2017
BABU JOSEPH Vs. STATE OF KERALA REP BY ITS PRINCIPAL SECRETARY
February 21, 2017
BABU JOSEPH PUTHANANGADY Vs. DEPUTY CHIEF LABOUR COMMISSIONER
March 2, 2017
BABU K. Vs. UNION OF INDIA
June 3, 2017
BABU KESAVAN Vs. PRAKASAN
October 10, 2017
BABU P.P. Vs. BEENA K.M.
March 15, 2017
BABU SCARIA Vs. JESSY THOMAS
November 13, 2017
BABU SCARIA Vs. JESSY THOMAS
August 14, 2017
BABU T. R. Vs. JAYAPALAN
June 29, 2017
BABU, S/O GOVINDAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 28, 2017
BABU.A Vs. STATE OF KERALA
January 17, 2017
BABUKUTTAN NAIR Vs. PARASURAM ALIAS KRISHNA PARASURAM
January 27, 2017
BABURAJ T.S. Vs. STATE OF KERALA
January 24, 2017
BABY Vs. STATE OF KERALA
October 21, 2017
BABY ANTOS S/O JOSEPH Vs. STATE TRANSPORT APPELLATE TRIBUNAL
November 8, 2017
BABY JOHN, Vs. SECRETARY, KUMALI GRAMA PANCHAYATH AND OTHERS
March 8, 2017
BABY JOSEPH Vs. ALEYAMMA THOMAS
April 10, 2017
BABY PAUL, S/O PAILY, RESIDING AT PANATTU HOUSE, ASSAMANNOOR KARA ASSAMANNOOR VILLAGE, PERUMBAVOOR Vs. K.P. VARGHESE, S/O PAILY, PANATTU HOUSE, ASSAMANNOOR P.O., PERUMBAVOOR AND OTHERS
September 15, 2017
BABY S/O ANTONY Vs. DIRECTOR GENERAL OF POLICE
August 8, 2017
BABY VARKEY, THARAPPIL VEEDU Vs. P R SAROJANIAMMA
February 15, 2017
BABY, W/O. (LATE) MURALIKRISHNAN AND OTHERS Vs. SANAL KUMAR, S/O. NARAYANAN AND OTHERS
November 28, 2017
BADMINTON CLUB, RANNY Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 22, 2017
BAFEEK, S/O. ABOOBACKER Vs. THE SUB INSPECTOR OF POLICE THRISSUR TOWN EAST AND OTHERS
December 8, 2017
BAIJU Vs. STATE OF KERALA
January 17, 2017
BAIJU Vs. STATE OF KERALA
August 9, 2017
BAIJU Vs. STATE OF KERALA THROUGH THE SUB INSPECTOR OF POLICE
November 9, 2017
BAIJU BHASKARAN Vs. OFFICER-IN-CHARGE RECORDS
October 20, 2017
BAIJU BHASKARAN Vs. OFFICER-IN-CHARGE RECORDS RECORDS MEG
December 4, 2017
BAIJU K G Vs. P V PAUL
February 2, 2017
BAIJU T.D. Vs. STATE OF KERALA
February 17, 2017
BAIJU VARGHESE Vs. SUNI THOMAS
June 13, 2017
BAIJU, S/O.KUNJU Vs. STATE OF KERALA
December 5, 2017
BAJAL ALLIANZ GENERAL INSURANCE CO. LTD. Vs. KUNHAMI
November 14, 2017
BALACHANDRAN Vs. JAYAKUMAR
March 8, 2017
BALACHANDRAN Vs. STATE OF KERALA
June 22, 2017
BALACHANDRAN,P.V. Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
April 10, 2017
BALAKRISHNA PILLAI Vs. G. NATARAJA PILLAI
October 5, 2017
BALAKRISHNA PILLAI AND ANOTHER Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES AND OTHERS
June 15, 2017
BALAKRISHNAN M Vs. STATE OF KERALA REPRESENTED BY SECRETARY
September 19, 2017
BALAKRISHNAN NAIR P Vs. SECRETARY
October 27, 2017
BALAKRISHNAN, K. K. Vs. DIETY SREE KAMMOTH MAHA VISHNU TEMPLE AND OTHERS
March 10, 2017
BALAKRISHNAN, S/O KOCHUNNY, KANDAMPULLY HOUSE, KARIYANNOOR, KANDANASSERY P.O., TALAPPILLY Vs. SHANIBA SNEHAJAN, W/O SNEHAJAN, VALIYAKATH HOUSE, IRINGAPURAM P.O., CHAVAKKAD
September 26, 2017
BALAKRISHNAN, S/O NARAYANAN NAIR Vs. SANKARANARAYANAN, S/O MADHAVI AMMA
July 31, 2017
BALAKRISHNAN.M Vs. SECRETARY, TRIKARIPUR GRAMA PANCHAYAT AND OTHERS
February 16, 2017
BALAN Vs. ADDITIONAL DISTRICT MAGISTRATE
June 19, 2017
BALAN @ SREEKANTH AND OTHERS Vs. SARASWATHY AND OTHERS
November 21, 2017
BALAN S/O KORAN Vs. C P BIJU S/O KUNHIKRISHNAN
June 20, 2017
BALANCHANDRA PANICKER Vs. KAVUKUTTY KUNJAMMA
October 9, 2017
BALASUNDARAKUMAR S/O.AROGYASWAMY AND OTHERS Vs. SPECIAL TAHSILDAR LA FOR KIIDC
July 12, 2017
BASHEER Vs. UNITED INDIA INSURANCE CO. LTD.
August 30, 2017
BASHEER Vs. THE STATE OF KERALA
November 16, 2017
BASHEER @ UKKAS BASHEER Vs. STATE OF KERALA, SUB INSPECTOR OF POLICE
September 28, 2017
BASHEER AHAMMED Vs. DISTRICT COLLECTOR, MALAPPURAM AND OTHERS
July 18, 2017
BASHEER MUKRI Vs. THE REGIONAL PASSPORT OFFICER
November 2, 2017
BASHEER, M.H. Vs. WHEELS AUTO FINANCE AND ANOTHER
February 9, 2017
BASIL KURIAKOSE Vs. STATE OF KERALA
January 12, 2017
BEENA Vs. STATE OF KERALA
December 8, 2017
BEENA RAJAN, BEENA MANZIL, FAYAZ NAGAR Vs. THE REGIONAL TRANSPORT AUTHORITY
July 26, 2017
BEENA STEEL CORPORATION, REP BY ITS PARTNER Vs. ASSISTANT SALES TAX OFFICER, GST DEPARTMENT
August 31, 2017
BEENA WILLIAM JOHN Vs. THE PRINCIPAL SECRETARY
November 2, 2017
BEEPATHU Vs. UNITED INDIA INSURANCE CO LTD
September 14, 2017
BEEVI Vs. VAZHAYIL JAYARAJAN
October 24, 2017
BENNY Vs. SMT. E.S. BIJIMOL W/O REJI P.J RESIDING AT PANTHALOOPARAMBIL HOUSE
March 6, 2017
BENNY DANIEL Vs. GOLD GALAXY
July 4, 2017
BHADRA ESTATE AND INDUSTRIES LTD., Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 4, 2017
BHADRA INTERNATIONAL INDIA PVT. LTD. Vs. COMMERCIAL TAX INSPECTOR COMMERCIAL TAX CHECK POST
March 27, 2017
BHADRASENAN Vs. STATE OF KERALA
June 19, 2017
BHADRASENAN Vs. STATE OF KERALA
October 17, 2017
BHAGAVATHI BEVERAGES PVT LTD Vs. DIRECTOR OF INDUSTRIES & COMMERCE GOVERNMENT
August 17, 2017
BHAGEERATHY AMMA Vs. STATE OF KERALA
February 8, 2017
BHAGYANATHAN.R Vs. STATE OF KERALA
July 11, 2017
BHARAT PETROLEUM CORPORATION LIMITED Vs. THE GENERAL SECRETARY, COCHIN REFINERIES EMPLOYEES CONSUMER CO
August 2, 2017
BHARAT SANCHAR NIGAM LIMITED Vs. THE SUB INSPECTOR OF POLICE
October 22, 2017
BHARAT SANCHAR NIGAM LTD. Vs. STATE OF KERALA AND ANOTHER
June 1, 2017
BHARATH LAKHOTIA Vs. CHIEF GENERAL MANAGER, KERALA TELECOM CIRCLE
April 3, 2017
BHARATH MARKETING, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO MINISTRY OF LABOUR, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
November 9, 2017
BHARATIYA VIDYA BHAVAN Vs. TRANSPORT COMMISSIONER
December 21, 2017
BHARATIYA VIDYA BHAVAN Vs. JEESHMA C
March 14, 2017
BHASKARAN Vs. PUSHPA AND OTHER
January 20, 2017
BHAVANA M P Vs. STATE OF KERALA
January 10, 2017
BHAVANS VIDYA MANDIR Vs. SHIBU
January 16, 2017
BHIMA ENTERPRISES Vs. ASSISTANT STATE TAX OFFICER AND OTHERS
October 13, 2017
BIBIN P.VARKEY Vs. BRANCH MANAGER
October 30, 2017
BIJI FRANCIS Vs. STATE OF KERALA
March 2, 2017
BIJI FRANCIS Vs. STATE OF KERALA
January 19, 2017
BIJI JOLLY, W/O. JOLLY Vs. KERALA STATE ELECTRICITY BOARD REPRESENTED BY ITS SECRETARY, VYDHIUTHI BHAVAN, PATTOM, THIRUVANANTHAPURAM, PIN
October 3, 2017
BIJI MANIKOTH Vs. STATE OF KERALA
April 12, 2017
BIJI MATHEW AND OTHERS Vs. LIJI ABRAHAM @ LIJI BIJI
August 18, 2017
BIJIL VARKEY JOSE Vs. STATE OF KERALA, REPRESENTED BY TAXES SECRETARY
August 30, 2017
BIJINA BAL, D/O BALAKRISHNAN,PULPARAMBIL VEEDU Vs. SUVEESH, S/O SUDHAKARAN
June 9, 2017
BIJINABAL Vs. SUVEESH
June 9, 2017
BIJU Vs. ADEEP
December 4, 2017
BIJU Vs. STATE OF KERALA
January 20, 2017
BIJU @ ARUN S/O KUNJAPPAN Vs. STATE OF KERALA REPRESETED BY PUBLIC PROSECUTOR
November 8, 2017
BIJU E B Vs. ANIMON ALEXANDER
November 14, 2017
BIJU E.B, S/O. K.K. BALAN, ELANJIVEETTIL THARAYIL Vs. ANIMON ALEXANDER
November 14, 2017
BIJU M.K Vs. THE DISTRICT COLLECTOR
October 19, 2017
BIJU M.K., W/O. SYED MUHAMMED, AGED 46 YEARS, VALIYAVEETTIL HOUSE, CHERANELLOORE P.O., ERNAKULAM DISTRICT Vs. THE STATE OF KERALA, REPRESENTED BY THE DEPUTY SECRETARY, REVENUE DEPARTMENT (SPECIAL CELL), SECRETARIAT, THIRUVANANTHAPURAM
February 8, 2017
BIJU NATHAN PILLAI Vs. STATE OF KERALA
May 16, 2017
BIJU P JOHN Vs. PRIYA SYRIAC
March 27, 2017
BIJU P RAPHAEL Vs. UNION OF INDIA
May 22, 2017
BIJU P SEBASTIAN S/O SEBASTIAN Vs. STATE OF KERALA
July 26, 2017
BIJU S/O. AUGUSTINE Vs. STATE OF KERALA
May 29, 2017
BIJU, S /O CHERIAN Vs. VENGOLA GRAMA PANCHAYATH
July 11, 2017
BIJU, S/O SIVARAJAN Vs. STATE OF KERALA
May 26, 2017
BIJU, S/O.CHANDRAN Vs. STATE OF KERALA
November 7, 2017
BIJULAL M.S Vs. CIRCLE INSPECTOR OF POLICE
October 30, 2017
BIJUNU KINDIYAN Vs. STATE OF KERALA
November 27, 2017
BINDU Vs. JAYAN, S/O.VELAYUDHAN
March 28, 2017
BINDU RADHAKRISHNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION PANCHDEEP BHAVAN
July 24, 2017
BINDU SALAS Vs. STATE OF KERALA
May 31, 2017
BINDU SANTHAKUMARAN Vs. SIVADASAN S/O. KESAVA PANIKAR
October 10, 2017
BINDU, D/O. KUPPELAN Vs. JAYAN, S/O. VELAYUDHAN
March 28, 2017
BINDU. K.P. Vs. STATE OF KERALA AND OTHERS
June 6, 2017
BINEESH Vs. PREETHAKUMARY AND OTHERS
August 4, 2017
BINESH Vs. STATE OF KERALA
February 21, 2017
BINESH BABU Vs. STATE OF KERALA
November 27, 2017
BINI KRISHNAN Vs. SVETLANA.D.BAI
August 25, 2017
BINO THOMAS, S/O THOMAS JOSEPH Vs. REMYA MOL, W/O BINO THOMAS
February 14, 2017
BINOY @ GILLAPPI Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY
December 13, 2017
BINOY POULOSE, S/O. POULOSE Vs. PIRAVOM MUNICIPALITY, MUNICIPAL OFFICE, PIRAVOM, ERNAKULAM DISTRICT, PIN
March 17, 2017
BINOY S/O OUSEPHKUTTY Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR
June 12, 2017
BINOY VIJAYAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY GOVERNMENT OF KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
December 18, 2017
BINSU MATHEW Vs. MARRIAGE OFFICER SUB REGISTRAR OFFICE
February 16, 2017
BINU ABRAHAM Vs. FR. BINOY VARGHESE PARYATH, S/O.VARGHESE, PARAYATH HOUSE, KOLENCHERY P.O. PIN
December 15, 2017
BINU BHASKAR Vs. STATE OF KERALA
November 10, 2017
BINU K D Vs. STATE OF KERALA
March 7, 2017
BINU K V Vs. STATE OF KERALA REPRESENTED BY INSPECTOR OF POLICE NEDUMBASSERY THORUGH PUBLIC PROSECUTOR
July 9, 2017
BINU KUMAR Vs. STATE OF KERALA
April 28, 2017
BINU P.A. Vs. ASHLA N.A.
April 6, 2017
BINUKUMAR R. Vs. STATE OF KERALA
February 27, 2017
BISHOP MAR JACOB MANNATHODATH Vs. DISTRICT COLLECTOR, PALAKKAD, CIVIL STATION, PALAKKAD, PIN
April 6, 2017
BLESSY SUSAN SAMUEL Vs. ANIL SUNNY, S/O T J SUNNY
August 31, 2017
BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION Vs. THE MANAGING DIRECTORS, M/S. HINDUSTANI CYLINDERS CO. LTD. AND OTHERS
November 2, 2017
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. S. SREESANTH
October 17, 2017
BOARD OF DIRECTOR OF ANGADI SERVICE CO-OPERATIVE Vs. ASSISTANT REGISTRAR OF CO OPERATIVE SOCIETIES
November 30, 2017
BOARD OF DIRECTORS OF CANARA BANK Vs. C. A. AVIRAH
September 28, 2017
BOARD OF DIRECTORS OF DECENT JUNCTION SERVICE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
October 4, 2017
BOARD OF TRUSTEES OF COCHIN PORT TRUST, COCHIN Vs. KSEB LTD.
October 25, 2017
BOBAN JOHN Vs. UNION OF INDIA
June 28, 2017
BOBAN JOSEPH, S/O GEORGE JOSEPH Vs. ASHLY EAPEN, D/O K E EAPEN
February 20, 2017
BOMBAY COLONY WELFARE ASSOCIATION Vs. INTELLIGENT OFFICER
May 30, 2017
BRAHMOS AEROSPACE, THIRUVANANTHAPURAM LIMITED, CHACKAI, THIRUVANANTHAPURAM Vs. THE GENERAL SECRETARY, BRAHMOS STAFF ASSOCIATION, (INDIAN NATIONAL TRADE UNION CONGRESS), CHACKAI, THIRUVANANTHAPURAM
February 7, 2017
BRANCH MANAGER STATE BANK OF INDIA Vs. N.S. SHYLAMOLE
June 23, 2017
BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. SHAHINA
September 13, 2017
BRANCH MANAGER, NEW INDIA ASSURANCE CO. LTD. Vs. KALEESWARI
November 1, 2017
BRENDA BARBARA FRANCIS Vs. ADRIAN G MIRANDA
April 12, 2017
BRIGHT GLASS TRADERS Vs. T.M.HARDWARES
May 12, 2017
BSD EDUCATION SOCIETY Vs. STATE OF KERALA
October 17, 2017
BSNL Vs. SARAMMA
March 28, 2017
C B SANJAYAN Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT
August 11, 2017
C J RAPHEL Vs. PUNNERI SREEDHARAN
August 25, 2017
C J SEBASTIAN Vs. MINI W/O M C SAJIMON
June 8, 2017
C K RAMESH Vs. SURESH MASTER @ SURAH
February 6, 2017
C K SASIKUMAR Vs. KERALA STATE CO-OPERATIVE BANK LTD
December 7, 2017
C KOLAMMAL Vs. NAVABHARATH VIGNAN TRUST
March 20, 2017
C LUKOSE, FULL TIME MARKER RETD ST GREGORIOUS COLL Vs. PRINCIPAL ST GREGORIOUS COLLEGE
January 12, 2017
C M ABDUL AZEEZ Vs. P MANOJ
April 12, 2017
C M AHAMMED SHAFI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
August 10, 2017
C M HANEEFA Vs. SREE BALAJI ENTERPRISES
February 6, 2017
C R MAHESH Vs. R RAMACHANDAN
October 16, 2017
C R SANAL KUMAR Vs. STATE OF KERALA
October 17, 2017
C RAJENDRAN Vs. KERALA STATE ELECTRICITY BOARD
November 30, 2017
C S COMPANY, ENGINEERING CONTRACTORS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM
April 10, 2017
C SUBASH CHANDRA BOSE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, DEPARTM
August 22, 2017
C T CHACKO Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
December 21, 2017
C T KURIAKOSE Vs. JOSEPH
November 6, 2017
C V JAYACHANDRAN Vs. CHIEF COMMISSIONER OF INCOME TAX
November 1, 2017
C V THOMAS Vs. STATE OF KERALA REPRESENTED BY SECRETARYTO GOVERNMENT
April 11, 2017
C VASABAMBAK @ C VASAVAMBAL Vs. A K ASSANKUTTY
November 21, 2017
C. MOHANAN, AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 3, 2017
C. NARAYANAN Vs. THE STATE OF KERALA
November 23, 2017
C. THOMAS PANIKKAR Vs. THE KERALA STATE CASHEW DEVELOPMENT CORPORATION
November 13, 2017
C. UNNIKRISHNAN NAIR Vs. THE REGISTRAR OF CO
November 17, 2017
C. VIJAYAN Vs. VALANCHERRY MUNICIPALITY, REPRESENTED BY SECRETARY, VALANCHERRY P.O., MALAPPURAM DISTRICT
April 4, 2017
C.A. MOIDEENKUNHI Vs. SPECIAL TAHSILDAR (LAND ACQUISITION)
March 21, 2017
C.A. PARAN, S/O. APPUKUTTAN, CHEMBIL HOUSE Vs. K.S. MOHANAN, S/O. SREEDHARAN
June 20, 2017
C.A. SALIM Vs. SYNDICATE BANK
May 24, 2017
C.CICILY Vs. K.SULOCHANA
June 20, 2017
C.D. PRASEETHA Vs. P.C. KUNJUMON
August 17, 2017
C.D. SUKUMARAN NAIR, S/O. PADMANABHAN NAIR Vs. SECRETARY, UZHAVOOR GRAMA PANCHAYATH, UZHAVOOR POST, KOTTAYAM
October 4, 2017
C.G. VARGHESE AND OTHERS Vs. THIRUVALLA CO
July 20, 2017
C.H. UNILA Vs. THURUTHIYAKATH MUKUNDAN
October 13, 2017
C.J. BABU AND OTHERS Vs. BEENA GEORGE, D/O. C.A. GEORGE
June 7, 2017
C.K. GIRISH KUMAR S/O. AMMINIAMMA Vs. SAJITHA P. SASIDHARAN D/O. SASIDHARAN ACHARI
April 12, 2017
C.K. JAYASANKAR, 50 YEARS, S/O. V.K.P MENON, INDEEVARAM, KIDANGOOR P.O., KOTHAKULANGARA, ANGAMALI, ALUVA TALUK, ERNAKULAM DISTRICT Vs. CHALAKUDY TOWN NSS KARAYOGAM, REP. BY ITS SECRETARY, CHALAKUDY P.O., THRISSUR DISTRICT
January 20, 2017
C.K.AJITH Vs. JAYAPRAKASH
August 8, 2017
C.K.SHIHABUDEEN Vs. ABDURAHIMAN
September 27, 2017
C.M. KURIAKOSE Vs. STATE OF KERALA, REPRESENTED BY SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT, TRIVANDRUM
June 28, 2017
C.M.T MUHAMMED BAVA Vs. NAFEESU
July 25, 2017
C.MANI Vs. SREEJITH.P
July 11, 2017
C.N. VISHNU NAMBOODHIRI, S/O. NARAYANAN NAMBOODHIRI Vs. SANTHA DEVI, D/O. NEELAKANTARU
May 30, 2017
C.P. MAGGIE Vs. STATE OF KERALA
November 16, 2017
C.P. MURALEEDHARAN NAIR Vs. STATE OF KERALA
December 8, 2017
C.P.MAGGIE Vs. STATE OF KERALA
August 21, 2017
C.SANTHOSH KUMAR Vs. STATE OF KERALA
August 8, 2017
CANARA BANK Vs. T K LAKSHMI NARAYANAN
October 13, 2017
CANARA BANK, BANGALORE REPRESENTED BY ITS DEPUTY Vs. DEVA PROPERTIES LTD, REPRESENTED BY ITS MANAGER
April 3, 2017
CANNANORE DISTRICT BUS OPERATORS ASSOCIATION Vs. STATE OF KERALA
June 15, 2017
CARRIER AIRCON LTD Vs. STATE OF KERALA
December 14, 2017
CAVALIER DETECTIVE SECURITY SERVICES Vs. BHARATH SANCHAR NIGAM LIMITED (BSNL) REPRESENTED BY ITS PRINCIPAL GENERAL MANAGER
July 7, 2017
CELINE MATHEW Vs. VIJAYAN V P
January 13, 2017
CENTRAL BOARD OF TRUSTEES, EPF Vs. M/S. KRISHNAN NAIR & SONS JEWELLERS
November 1, 2017
CENTRE FOR MANAGEMENT DEVELOPMENT Vs. PANAYAG GRAMA PANCHAYATH
January 4, 2017
CHAIRMAN Vs. STATE OF KERALA
June 5, 2017
CHAIRMAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES STATUE
November 1, 2017
CHAIRMAN Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES
January 20, 2017
CHAIRMAN Vs. SUMIJA SALIM
October 4, 2017
CHAIRMAN Vs. NIDHIN VINU
March 20, 2017
CHAIRMAN AND MANAGING DIRECTOR Vs. P.K. MADHAVAN AND OTHERS
August 10, 2017
CHAIRMAN AND TRUSTEE, CHIRAKKAL KOVILAKAM DEVASWOMS AND ANOTHER Vs. STATE OF KERALA AND OTHERS
August 31, 2017
CHAIRMAN, TRAVANCORE EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNIVERSITY OF KERALA AND ANOTHER
September 26, 2017
CHAIRMAN-CUM-MANAGING DIRECTOR, BSNL AND ANOTHER Vs. SYAM KUMAR B.
June 20, 2017
CHAKKIRIYODA KOYAMMA Vs. ADMINISTRATOR, UNION TERRITORY OF LAKSHADWEEP
February 28, 2017
CHALIAR LATEX INDIA PRIVATE LIMITED Vs. REHABILITATION PLANTATION LTD.
July 18, 2017
CHALUPARAMBATH HASHIM Vs. SHAKKEELA
March 6, 2017
CHAMI, S/O,.NILATHUMARE VEEDU Vs. SPECIAL TAHSILDAR, LA(G)NO.II, PALAKKAD
August 10, 2017
CHAMS BRANDING SOLUTIONS INDIA PVT LTD Vs. DGM (PROCUREMENT), KOCHI METRO RAIL LIMITED
September 20, 2017
CHANDRA BABU Vs. T. MAHESWARI AMMA AND OTHERS
June 5, 2017
CHANDRABABU S/O. RAGHAVAN Vs. STATE OF KERALA
May 25, 2017
CHANDRABOSE Vs. STATE OF KERALA
November 16, 2017
CHANDRAMGADAN M. D. Vs. LT COL: MALLIKA DEVI M. D.
August 2, 2017
CHANDRAMGADAN M.D. Vs. MALLIKA DEVI M.D. & ORS.
August 2, 2017
CHANDRAN Vs. HARINARAYANAN
February 27, 2017
CHANDRAN Vs. SUSEELA
November 13, 2017
CHANDRAN NAIR Vs. STATE OF KERALA
November 15, 2017
CHANDRASEKHARAN NAIR Vs. KERALA STATE OF CO-OPERATIVE AGRICULTURAL AND RURAL DEVLOPMENT BANK LTD.
September 18, 2017
CHANDRAVATHI M., W/O ASHOKAN Vs. THE STATE OF KERALA
October 11, 2017
CHANDRIKA GOPINATHAN Vs. STATE OF KERALA
August 11, 2017
CHANGAROTH LAKSHMI AMMA D/O. KUNHAMMA AMMA Vs. C. MOHAN KUMAR, S/O. KRISHNAN NAIR
August 9, 2017
CHELATHUKANDY MEENAKSHI AMMA D/O. RARAPPAN NAIR, AGED 51 YEARS, SWASTHAM, IYYAD DESOM, SIVAPURAM VILLAGE, KOYILANDY TALUK Vs. PARAPPURATH UNNI NAIR AND OTHERS RESIDING AT ELONTHIKKAL, SWASTHAM, S/O. KALLIANI AMMA, PANANGAD AMSOM DEASOM, KOYILANDY TALUK
March 9, 2017
CHELIPPARAMBIL VARGHESE Vs. PALLIYAL MARIYAM AND OTHERS
November 10, 2017
CHELLADURAI Vs. SURESHKUMAR (BIJU)
June 9, 2017
CHENJULAKSHMI, AND OTHERS Vs. LAKSHMIKUTTY
December 19, 2017
CHERIAN VARKEY CONSTRUCTION CO(P) LTD Vs. UNION OF INDIA REPRESENTED BY SECRETARY TO GOVERNMENT MINISTRY OF FINANCE
December 19, 2017
CHERIYA KOYA A Vs. UNION OF INDIA REPRESENTED BY SECRETARY
November 23, 2017
CHERUVALATH KRISHNADASAN Vs. ADDISSERY RAGHAVAN
July 25, 2017
CHESS ASSOCIATION OF KERALA REPRESENTED BY ITS GENERAL SECRETARY Vs. KERALA STATE SPORTS COUNCIL REPRESENTED BY ITS SECRETARY KERALA
November 16, 2017
CHIEF JUDICIAL MAGISTRATE COURT,THODUPUZHA Vs. ISMAIL C.A
April 12, 2017
CHIEF OF ARMY STAFF REP BY MANAGING DIRECTOR Vs. V TULSI NAIR
August 10, 2017
CHIEF POST MASTER GENERAL, TVM. Vs. LEKHA
July 27, 2017
CHINNA RETNAMMA AND OTHERS Vs. VELUTHAKANNA PUTHUVAL PUTHEN VEEDU, CHENKODIYIL, KULATHOOR P.O., TRIVANDRUM
March 29, 2017
CHIRAKKAL PEEDIKAYIL KOMBI ALIYUMMA Vs. KOMBI MAMMU HAJI
November 20, 2017
CHITHRA C. R. Vs. STATE OF KERALA
April 3, 2017
CHITHRA PARAYIL Vs. VICE CHANCELLOR, KERALA AGRICULTURAL UNIVERSITY
November 28, 2017
CHITRA, C.R. Vs. STATE OF KERALA AND OTHERS
April 10, 2017
CHITRADAS, S/O KRISHNAN Vs. STATE OF KERALA
August 18, 2017
CHOONDACHERRY SERVICE CO-OPERATIVE BANK LTD. Vs. MEENACHIL RUBBER MARKETING & PROCESSING CO-OPERATIVE SOCIETY LTD.
July 5, 2017
CHOTHY Vs. AJAYAN
December 6, 2017
CHRIST COLLEGE Vs. VICE CHANCELLOR
October 20, 2017
CHRISTUDAS Vs. PONNUMUTHU NADAR
February 1, 2017
CINI PETER Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 17, 2017
CITY CO-OPERATIVE HOSPITAL, KOZHIKODE Vs. E. V. LUQUMAN
July 24, 2017
CLARIST MEDICAL TRUST OF THE S.H. PROVINCE Vs. SECRETARY TO GOVERNMENT
January 10, 2017
CLASSIC MOTORS, Vs. STATE OF KERALA, REPRESENTED BY THE REVENUE SECRETARY, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM AND OTHERS
June 30, 2017
CLEETUS CLYSON Vs. ANNIE SAMUEL
August 9, 2017
COCHIN INTERNATIONAL AIRPORT LIMITED Vs. THE INSPECTOR GENERAL OF POLICE
January 5, 2017
COCHIN INTERNATIONAL AIRPORT LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 7, 2017
COCHIN MEDIA CITY LIMITED Vs. JAIBE MARY CLEOPHUS
August 25, 2017
COCHIN PORT TRUST Vs. R. KRISHNAMOORTHY
June 2, 2017
COCHIN PORT TRUST STAFF ASSOCIATION Vs. COCHIN PORT TRUST, REPRESENTED BY ITS SECRETARY
December 21, 2017
COCHIN PORT TRUST WILLINGDON ISLAND Vs. K M PRASAD S/O LATE MADHAVAN
October 25, 2017
COCHIN STRAMER AGENTS ASSOCIATION Vs. TARIFF AUTHORITY FOR MAJOR PARTS (TAMP)
March 30, 2017
COCHIN TOURIST CORPORATION Vs. COMMISIONER OF EXCISE
March 22, 2017
COL ARUN C G Vs. COMMISSIONER FOR ENTRANCE EXAMINATIONS
July 24, 2017
COMMERCIAL TAX OFFICER, SGST SECOND CIRCLE Vs. MADHU. M.B.
August 30, 2017
COMMISSIONER OF CUSTOMS Vs. WESTFORT HI-TECH HOSPITAL LTD
November 6, 2017
COMMISSIONER OF CUSTOMS CUSTOMS HOUSE, COCHIN Vs. UNITED TIMBER CORPORATION
June 23, 2017
COMMISSIONER OF FOOD SAFETY Vs. PEEKAY ROLLER FLOUR MILLS
September 15, 2017
COMMISSIONER OF GIFTT TAX Vs. BINDU JOSEPH
October 17, 2017
COMMISSIONER OF INCOME TAX Vs. MOHAMMED ZAKIR
April 10, 2017
COMMISSIONER OF INCOME TAX Vs. ARUN THOMAS
October 3, 2017
COMMISSIONER OF INCOME TAX Vs. KERALA STATE FINANCIAL ENTERPRISES LTD.
December 18, 2017
COMMISSIONER OF INCOME TAX Vs. SMT. SOUDHA GAFOOR
January 13, 2017
COMMISSIONER OF INCOME TAX Vs. SRI. SUDHIR GOPI, UNIVERSAL EMPIRE INTERNATIONAL BLDG.
July 6, 2017
COMMISSIONER OF INCOME TAX Vs. M/S FLYTXT TECHNOLOGY P. LTD.
October 10, 2017
COMMISSIONER OF INCOME TAX Vs. ALL KOSHYS ALL SPICES
December 11, 2017
COMMISSIONER OF INCOME TAX Vs. ESSA ISMAIL SAIT (LATE)
October 20, 2017
COMMISSIONER OF INCOME TAX Vs. OLAM EXPORTS (INDIA) LTD.
August 3, 2017
COMMISSIONER OF INCOME TAX Vs. B P SHERAFUDIN
October 24, 2017
COMMISSIONER OF INCOME TAX (CENTRAL) Vs. DAMAC HOLDINGS PVT LTD
December 12, 2017
COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN Vs. P H MOHAMMED KUNJU AND BROTHERS
October 10, 2017
COMMISSIONER OF INCOME TAX (EXEMPTIONS) KOCHI Vs. MATA AMRITHANANDAMAYI MATH
August 22, 2017
COMMISSIONER OF INCOME TAX (TDS) Vs. MUTHOOT BANKERS
August 30, 2017
COMMISSIONER OF INCOME TAX(CENTRAL) Vs. P PREMKUMAR
October 20, 2017
COMMISSIONER OF INCOME TAX-II Vs. V V DEVASSY
December 4, 2017
COMMISSIONER OF INCOME-TAX Vs. N. JAYAPRAKASH
October 6, 2017
COMMISSIONER OF INCOME-TAX (CENTRAL) Vs. THE SETTLEMENT COMMISSION (IT & WT)
January 10, 2017
COMMISSIONER OF WEALTH TAX Vs. ASHA V SARAF
July 28, 2017
CONFIDENT PROJECTS INDIA PVT. LTD. Vs. TAHSILDAR, TALUK OFFICE, THIRUVANANTHAPURAM
October 9, 2017
CORDON CONSTRUCTORS AND REALTORS PVT. LTD Vs. AUTHORITY FOR CLARIFICATION UNDER S.94 OF THE KERALA VALUE ADDED TAX
February 13, 2017
CORPORATE MANAGER Vs. PHILOMINA SEBASTIAN
September 19, 2017
CORPORATE MANAGER Vs. STATE OF KERALA
October 10, 2017
CREATIVE PUBLIC SCHOOL Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 28, 2017
CRYSTAL GRANITES LTD Vs. THE STATE OF KERALA
August 23, 2017
CRYSTAL GRANITES LTD. Vs. STATE OF KERALA
December 7, 2017
D KUSUMAKUMARI Vs. DEPUTY DIRECTOR OF DAIRY DEVELOPMENT
March 28, 2017
D S RAO I R S E (RETD) Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 28, 2017
D SASIDHARAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
December 21, 2017
D. SIVADASAN, S/O. DAMODARAN, EDEVAYAL PUTHEN VEEDU Vs. SANTHA, D/O. PURUSHOTHAMAN
June 16, 2017
DAISON THOMAS Vs. KOLAZHY GRAMA PANCHAYATH REPRESENTED BY SECRETARY, KOLAZHY GRAMA PANCHAYAT, M G KAVU P.O., THIROOR, THIRSSUR DISTRICT
February 27, 2017
DAISY VINCENT Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY (TAXES), GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
May 29, 2017
DAKSHAYANI A.C., D/O RAGHAVAN Vs. JUBAIRIYA A.K., W/O VAHID
September 15, 2017
DALAS VARGHESE Vs. DISTRICT COLLECTOR, ERNAKULAM, COLLECTORATE, KAKKANADU, ERNAKULAM, PIN
April 10, 2017
DALIYA GOPINATH @ PREETHI Vs. STEAVE XAVIER
November 8, 2017
DAMODARAN P. Vs. KERALA STATE ELECTRICITY BOARD LIMITED
March 22, 2017
DARVY RAJ @ KUNJUMON D/O RJAPPAN Vs. STATE OF KERALA
December 18, 2017
DAVI V THATTIL S/O VARGHESE Vs. JOSEPH C S/O CHAKKAPPAN
July 25, 2017
DAVID CHACKO, S/O. CHAKKOCHAN Vs. PIRAVOM MUNICIPALITY, PIRAVOM P.O, ERNAKULAM DISTRICT, PIN.686 664, REPRESENTED BY ITS SECRETARY AND OTHERS
February 1, 2017
DAVID LIVINGSTON, S/O SAMUEL DAVID Vs. V RAJAMMA DIED
July 25, 2017
DEEN SIS JOCKY Vs. COCHIN UNIVERSITY OF SCIENCE
August 16, 2017
DEEPA Vs. HARIS AND OTHERS
December 4, 2017
DEEPA BABURAJ Vs. ELIYAMMA
June 16, 2017
DEEPA CHANDRAN, D/O. CHANDRASEKHARAN Vs. P.N. ASOKAN, S/O. P.V. NARAYANAN
March 14, 2017
DEEPTHI T. S. Vs. CHAIRMAN, AL-AZAR MEDICAL COLLEGE & SUPER SPECIALITY HOSPITAL, THODUPUZHA
October 25, 2017
DEEPTHI V C Vs. ASSISTANT EDUCATIONAL OFFICER
June 30, 2017
DEEVRAJ DHANYA BHAVAN GOPINATHAN NAIR Vs. UNION OF INDIA REP BY SECRETARY
March 10, 2017
DELCOM ENGINEERING PVT. LIMITED Vs. SUPERINTENDING ENGINEER
June 29, 2017
DENNY FRANCIS Vs. NAVAMI PROPERTIES & INVESTMENTS PVT. LTD.
December 21, 2017
DENTAL COUNCIL OF INDIA Vs. VISWANATH
August 31, 2017
DEPUTY CHIEF ENGINEER, ELECTRICAL CIRCLE Vs. SPECIAL OFFICER (REVENUE)
February 1, 2017
DEPUTY DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION, KOCHI AND ANR. Vs. M/S. KOLUTHARA EXPORTS LIMITED., ALAPPUZHA
November 15, 2017
DEPUTY DIRECTOR LOCAL FUND AUDIT Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY, THRISSUR
February 21, 2017
DEPUTY DIRECTOR OF EDUCATION Vs. SHARMINA V M
August 7, 2017
DEPUTY DIRECTOR, LOCAL FUND AUDIT, COCHIN DEVASWOM Vs. SECRETARY, COCHIN DEVASWOM BOARD
November 29, 2017
DEPUTY LABOUR COMMISSIONER Vs. GEORGE CHERIAN
August 24, 2017
DESAI HOMES Vs. FIRE & RESCUE SERVICES
June 22, 2017
DEVADASAN Vs. DIVISIONAL MANAGER
November 1, 2017
DEVAKI Vs. GOPALAN
December 7, 2017
DEVAKI AMMA Vs. GRACE APPI AMMA
March 30, 2017
DEVAN Vs. V. RAGHAVAN
October 26, 2017
DEVARAJAN Vs. KERALA WATER AUTHORITY
March 8, 2017
DEVARAJAN G Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
January 30, 2017
DEVASAHAYAM P. Vs. G. SUDHAKARAN NAIR
October 6, 2017
DEVASHHAYAM Vs. SUDHAKARAN NAIR
April 11, 2017
DEVASIA MATHEW AGED 70 YEARS, S/O. P M MATHEW, PANCHAKUZHIYIL, KANJIRAPPALLY P.O., KOTTAYAM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN
February 22, 2017
DEVASSYKUTTY Vs. AYYAPPAN
June 21, 2017
DEVI PRASAD Vs. AUTHORIZED OFFICER, TAMIL NADU MERCANTILE BANK LTD
June 22, 2017
DEW HOMES REPRESENTED BY ITS MANAGING PARTNER P.C KORATH Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT REVENUE DEPARTMENT, SECRETARIAT THIRUVANANTHAPURAM 695 001 AND OTHERS
January 31, 2017
DHANASWAROOPDAS Vs. ASSISTANT STATE TAX OFFICER
September 18, 2017
DHARMAN @ DHARMARAJAN Vs. STATE OF KERALA
November 28, 2017
DIEEP KUMAR S/O. SANKARA MENON Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
July 11, 2017
DIJOE DARVIN AND OTHERS Vs. INDUSIND BANK LIMITED RAMA BHAVAN, PARUTHELI PALAM, TOLL JUNCTION, EDAPALLY, KOCHI.682 024, REPRESENTED BY ITS AUTHORIZED OFFICER
October 17, 2017
DILEEP ELDHO PAUL Vs. SANGEETHA
January 16, 2017
DILEEP KUMAR Vs. SUNIL KUMAR
March 24, 2017
DILEEP KUMAR Vs. P B MINI
July 20, 2017
DILEEP KUMAR, S/O. LATE KARUNAKARAN Vs. P.B. MINI, D/O. LATE P.P. BHASKARAN
July 20, 2017
DILEEP KUTTAN Vs. JUBY
August 30, 2017
DILEEP M. Vs. M. SHAILA
August 3, 2017
DILEEPKUMAR Vs. MARY XAVIER
September 22, 2017
DILLEP Vs. STATE OF KERALA
February 16, 2017
DINAKARAN Vs. FISHERIES CO-OPREATIVE SOCIETIES
January 31, 2017
DINESH BABU S/O CHANDUKUTTY Vs. KOZHIKODE CORPORATION
July 25, 2017
DINESH KUMAR T. M. Vs. MALABAR CANCER CENTRE SOCIETY
March 14, 2017
DINESH P.K. AND OTHERS Vs. DISTRICT CO
May 22, 2017
DINESH.A.R. Vs. STATE OF KERALA
September 20, 2017
DINOOP K.N. Vs. EXECUTIVE ENGINEER, ELECTRICAL DIVISION, KERALA STATE ELECTRICITY BOARD VYDUTHI BHAVAN, CALTEX JUNCTION, KANNUR
November 6, 2017
DIRECTOR Vs. FATHIMA COLLEGE OF PHARMACY
December 18, 2017
DISTRICT COLLECTOR Vs. PATTARPALAM- EDAKKARA SHEEROLPADAKA SANGHAM
January 25, 2017
DISTRICT COLLECTOR Vs. K KUNHAMBU NAIR
February 2, 2017
DISTRICT REGISTRAR (GENERAL) Vs. M/S. P. J. L. CLOTHING PVT. LTD.
October 26, 2017
DIVAKARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 16, 2017
DIVISIONAL HEAD Vs. KOSHY GEORGE
June 22, 2017
DIVYA AJAY KUMAR Vs. UNITED INDIA INSURANCE COMPANY LIMITED
August 2, 2017
DIVYA K K Vs. SECRETARY, PUBLIC WORKS DEPARTMENT
July 28, 2017
DIVYA P I Vs. SUNOJ VARGHESE
May 31, 2017
DIVYA SHAJI Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES, THIRUVANANTHAPURAM
January 11, 2017
DODDA HANUMA @ HANUMA Vs. STATE OF KERALA
December 20, 2017
DOMINIC JOSEPH, AGED 55 YEARS, S/O.M.D.JOSEPH, MANNIPPARAMBIL HOUSE, PALAMPRA P.O, KANJIRAPPALLY Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
February 9, 2017
DORASWAMY Vs. STATE OF KERALA
December 5, 2017
DR BINOY, FORMERLY MEDICAL OFFICER Vs. ASHIK S/O LATE SHERIF
September 20, 2017
DR P G MENON Vs. STATE OF KERALA
November 7, 2017
DR. ALVIN TREASA GEORGE, M.D, D.N.B, DEPARTMENT OF GENERAL MEDICINE, AMALA INSTITUTE OF MEDICAL SCIENCES, THRISSUR Vs. STATE OF KERALA
September 16, 2017
DR. E.S. SANTHOSH KUMAR, TECHNICAL OFFICER GRADE Vs. KERALA STATE COUNCIL FOR SCIENCE TECHNOLOGY AND ENVIRONMENT
October 31, 2017
DR. GOPIRAJ Vs. RUGMINI AND OTHERS
May 29, 2017
DR. JOHN JACOB Vs. LISSY, VADAKKOOT HOUSE, PUTHAN PALLI, MAMMIYOOR, THRISSUR DISTRICT AND OTHER
February 28, 2017
DR. K. MOOSA Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR,HIGH COURT OF KERALA, ERNAKULAM,KOCHI
October 30, 2017
DR. K. PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY AND OTHERS
November 28, 2017
DR. K. SHREEKRISHNA KUMAR Vs. THE MAHATMA GANDHI UNIVERSITY AND OTHERS
December 5, 2017
DR. K. SUDHEENDRAN, S/O. KOCHUKRISHNAN Vs. STATE OF KERALA
October 24, 2017
DR. K.I. MUTHUKOYA, SENIOR MEDICAL OFFICER (SPECIALIST) Vs. COCHIN PORT TRUST
January 11, 2017
DR. K.K. SARALA, LECTURER Vs. THE UNION OF INDIA AND OTHERS
November 17, 2017
DR. LAKSHMY SARASWATHY Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM AND OTHERS
September 25, 2017
DR. MADHU P. Vs. K. DILEEP KUMAR AND OTHERS
August 10, 2017
DR. MRS. RACHEL ZACHARIA ALIAS RAHEL Vs. DR. M.P. KORAH
October 30, 2017
DR. R. VIJAYAN Vs. SARADA SANTADEVI, AND OTHERS
July 21, 2017
DR. T.P. SENKUMAR I.P.S. Vs. UNION OF INDIA AND OTHERS
January 25, 2017
DR. VARGHESE LOUIS Vs. STATE OF KERALA AND OTHERS
August 22, 2017
DR.C.KALLIANIKUTTY Vs. MEERA UNNIKRISHNAN
January 3, 2017
DR.G.S.SANDHYA NAIR Vs. THE STATE OF KERALA
January 9, 2017
DR.K.R.PRASANNAKUMAR Vs. STATE OF KERALA
November 29, 2017
DR.SUREJ JOSEPH BUNGLAVAN Vs. DISTRICT COLLECTOR AND OTHERS
February 23, 2017
DR.THOMAS S/O P.T.OUSEPH Vs. MRS.NADINE W/O THOMAS
July 25, 2017
DRISHYAKRISHNAN Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 28, 2017
DRISYA ADVERTISING Vs. AUTHORITY FOR CLARIFICATION
November 22, 2017
E BAIJU Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
April 6, 2017
E C CHERIAN Vs. BHARAT SANCHAR NIGAM LITD
April 3, 2017
E K JALEEL Vs. STATE OF KERALA
June 28, 2017
E K SADANANDAN Vs. SUSEEL KUMAR
June 12, 2017
E P HARIS Vs. KOZHIKODE MUNICIPAL CORPORATION
August 1, 2017
E. JACOB VARGHESE Vs. THE STATE OF KERALA
October 3, 2017
E.I.COURT Vs. THE DIRECTOR
October 10, 2017
E.K. MRIDULA, D/O. LATE GOPALAN NAMBIAR Vs. T.P. GIREESAN, S/O. KUNDAN NAIR
February 22, 2017
E.K.HANEEFA Vs. STATE OF KERALA
January 4, 2017
E.K.SATHYAN Vs. THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
November 21, 2017
E.N CHANDRAN Vs. VALSAN MATATHIL
January 6, 2017
E.P. ELIAS Vs. T.P. ANNAMMA AND OTHERS
November 16, 2017
E.VIJAYACHANDRAN Vs. SUDHAKARAN
December 21, 2017
EAPPAN V.E., S/O. V.E. EAPPAN Vs. VINCY JOHN, D/O. K.M. YOHANNAN
March 3, 2017
EAPPEN S/O VARGHESE Vs. CHACKO
November 15, 2017
EARNEST C JOHNSON Vs. M M SANTHOSH
September 20, 2017
EASWARAN S/O MARUTHAN Vs. STATE OF KERALA
January 16, 2017
EBRAHIM P.P. Vs. TOMY KURUVILLA
March 15, 2017
EDAKKAYIL CHANDUKUTTY NAIR S/O KUNHAMBU NAIR Vs. T NARAYANAN NAIR S/O RAMAN NAIR
August 8, 2017
EDAKUDI RAVEENDRAN @ RAVI S/O.MOOTHORAKUTTY, RESIDING AT KARUVASSERY AMSOM DESOM, KOZHIKODE TALUK Vs. LOHITHAKSHAN S/O. MADHAVI, RESIDING AT MAYANTHARA NILATHIL, POST KARUVASSERI, KARAPARAMBA, KOZHIKODE
March 1, 2017
EDAVANTAVIDA R PRASEED S/O SARALA Vs. PULIMAKOOL SAJID S/O P M ABOOBACKER
January 18, 2017
EDITOR, RASHTRA DEEPIKA LTD. ND OTHERS Vs. VINYA, N.A.
June 23, 2017
EDWIN Vs. STATE OF KERALA
March 8, 2017
EJAS AHAMMED Vs. CENTRAL BOARD OF SECONDARY EDUCATION
August 23, 2017
ELADATH UNNICHERIYA ALIAS NANI AMMA AND OTHERS Vs. MALUKUTTY AMMA AND OTHERS
April 4, 2017
ELANKUNNAPUZHA GARMA PANCHAYAT AND OTHERS Vs. PETRONET LNG LTD. AND OTHERS
July 26, 2017
ELDHO N MONCY Vs. STATE OF KERALA
November 6, 2017
ELDHO P.C., S/O.CHACKO Vs. STATE OF KERALA
July 24, 2017
ELDHO T.RAJU, THOTTAMKARA HOUSE Vs. THE SECRETARY,REGIONAL TRANSPORT AUTHORITY
July 27, 2017
ELIZABATH AND OTHERS Vs. G.K. SUMATHY
August 18, 2017
ELIZABETH JOSEPH Vs. AIRPORT AUTHORITY OF INDIA AND OTHERS
April 12, 2017
ELIZABETH THOMAS Vs. CORRESPONDENT, M S C SCHOOLS, DIOCESE OF MAVELIKKA
May 30, 2017
ELIZABETH VARGHESE Vs. STATE OF KERALA REPRESENTED BY SECRETARY
July 19, 2017
EMIL B. K. Vs. SUNIL LAWRENCE
August 8, 2017
EMMANUEL CASHEW INDUSTRIES Vs. CHI COMMODITIES HANDLERS INC.
February 17, 2017
EMMANUEL JEENUS Vs. JOMOL STEPHEN
February 9, 2017
EMPEE DISTILLERIES LTD. Vs. STATE OF KERALA
April 6, 2017
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. WEST COAST PETROLEUM AGENCY
May 29, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. TAURUS SECURITY SERVICES
October 27, 2017
ENGINEERING PROJECTS (INDIA)LTD Vs. HLL LIFE CARE LTD
March 27, 2017
ESI CORPORATION KOCHI Vs. M/S FOCUS INFOTECH
November 8, 2017
ETEN CRAFT HOLDING PVT LTD , REPRESENTED BY ITS DI Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
November 9, 2017
EXCEL CORRUGATED BOXES PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE,CUSTOMS AND SERVICE
November 9, 2017
EXCELLENT TIMBER IMPORTS & EXPORTS (P) LTD. & ORS. Vs. INCOME TAX OFFICER
February 2, 2017
EXCISE COMMISSIONER AND OTHERS Vs. ALEX, C.A.
August 31, 2017
FAIJAS Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
August 24, 2017
FAISAL Vs. STATE OF KERALA
June 9, 2017
FAISAL @ ABDUL GAFOOR S/O BAVA Vs. STATE OF KERALA
February 15, 2017
FAISAL BABU Vs. STATE OF KERALA
October 25, 2017
FAISAL RAJ, S/O. PUTHANVEETIL ABDUL HAMEED, VELIYANNUR DESOM, THRISSUR TALUK, THRISSUR DISTRICT, PIN Vs. N.L. JOSE, S/O. NELLISSERY LONAPPAN, ARANATTUKARA VILLAGE, THRISSUR TALUK, THRISSUR DISTRICT
March 3, 2017
FAIZAL BABU Vs. STATE OF KERALA
July 5, 2017
FAST TRACK LOGISTICS Vs. JAST TRANSPORT
November 23, 2017
FATHIMA FASHION JEWELLERY MUNFEEDS TC GATE P.O. NARETHM KANNUR REPRESENTED BY ITS MANAGING PARTNER MUHAMMED MOOLAYIL Vs. COMMERCIAL TAX OFFICER DEPT. OF COMMERCIAL TAXES, 1ST CIRCLE, KANNUR
November 29, 2017
FATHIMA NISHIN Vs. THE STATE OF KERALA
January 11, 2017
FATHIMA W/O KUTTIYAMU Vs. FAIZAL S/O MOIDEEN
July 4, 2017
FATHIMABI M Vs. MUHAMMED ASHRAFF
November 2, 2017
FATHIMATHUL BUSHRA, D/O HAMZA MUSLIAR AND OTHER Vs. C. ABBAS DARIMI, S/O MUHAMMED
September 28, 2017
FAZEELA SALIM, W/O.SALIM MELATHU MAKKAR, MELATHU HOUSE, EAST VAZHAPPAILLY P.O, MUVATTUPUSHA, ERNAKULAM, KERALA. BY ADVS. SRI. NIREESH MATHEW SRI. KIRAN SANGAPPA JAVALI Vs. THE JOINT SECRETARY TO THE GOVT.OF INDIA COFEPOSA UNIT, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE, CENTRAL ECONOMIC INTELLIGENCE BUREAU, 6TH FLOOR, "B" WING, JANPATH BHAWAN, JANPATH, NEW DELHI 110 001
February 15, 2017
FELIX VARGHESE Vs. JAYA SIVARAMAN
October 25, 2017
FEMALE HEALTH COMPANY UK PLC Vs. HLL LIFECARE LIMITED
February 20, 2017
FEMALE HEALTH COMPANY UK PLC. Vs. HLL LIFECARE LIMITED
July 7, 2017
FIDA FATHIMA Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
May 24, 2017
FIROZ BABU, S/O.K. SOOPI, Vs. CHERIYAMUNDAM GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY, CHERIYAMUNDAM, TIRUR TALUK, MALAPPURAM DISTRICT
February 3, 2017
FLEMINGO (DFS) PVT LTD Vs. ASSISTANT COMMISSIONER
October 16, 2017
FLEMINGO DUTY FREE SHOP PVT. LTD. Vs. UNION OF INDIA
August 22, 2017
FOOD CORPORATION OF INDIA Vs. PALLIKKAL ROLLER FLOUR MILLS (P) LTD. AND ANOTHER
July 18, 2017
FR A. JOHNSON Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, THIRUVANANTHAPURAM 695001 SPECIAL TAHSILDAR,L.A (GENERAL), THIRUVANANTHAPURAM) AND OTHER
July 20, 2017
FR JOSEPH ANTONY THEKKEMURIYIL Vs. VICE-CHANCELLOR, KANNUR UNIVERSITY
June 8, 2017
FR PAULOSE THOMAS Vs. SKARIA THOMAS
October 10, 2017
FR THOMAS Vs. STATE OF KERALA
January 23, 2017
FR. GEORGE PATTLATT Vs. JOSHY ABRAHAM
September 28, 2017
FRANCIS Vs. UNION OF INDIA
July 12, 2017
FRANCIS ASSISI K.X. @ AKHIL Vs. GEETHA STANLY AND OTHERS
December 15, 2017
FRANCIS BENNY, T.T ACCOUNTANT Vs. THE ERNAKULAM DISTRICT CO
October 13, 2017
FRANCIS P.A Vs. KERALA PUBLIC SERVICE COMMISSION
July 18, 2017
FREDDY @ ANTONY FRANCIS Vs. NISA W/O FREDDY @ ANTONY FRANCIS
February 6, 2017
FREDINENT EDWARD, S/O. EDWARD Vs. MARY EDWARD, W/O. B.C.EDWARD
November 10, 2017
G BHASI Vs. UNION OF INDIA
June 28, 2017
G DEENAMMA Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 21, 2017
G MOHANAN Vs. SARASWATHY
July 4, 2017
G VASANTHAKUMARI Vs. ABITHA P AND ANOTHER
November 22, 2017
G. NANDAKUMAR Vs. REVENUE DIVISIONAL OFFICER
August 21, 2017
G. NATARAJA PILLAI Vs. BALAKRISHNA PILLAI S/O. GOPALAKRISHNA PILLAI OF KOTTARATHIL VEEDU
October 5, 2017
G. SADAVISAN NAIR, AGED 65 YEARS, S/O.C.V. GOPALAN NAIR, SARASWATHY MANDIRAM, PONAKAM MURI, THEKKEKARA VILLAGE, MAVELIKKARA, ALAPPUZHA DISTRICT Vs. A. RAJENDRAN NAIR, AGED 58 YEARS, S/O. ACHUTHAN PILLAI, PRANAVAM, HOUSE NO. 338, WARD NO. 19, PONAKAM MURI, THEKKEKARA VILLAGE, MAVELIKKARA, ALAPPUZHA DISTRICT
January 24, 2017
G. SASI Vs. MANAGING DIRECTOR
December 1, 2017
G. SASIDHARAN Vs. STATE OF KERALA TO BE
October 11, 2017
G. VINOD, HIGH SCHOOL ASSISTANT (ENGLISH) Vs. STATE OF KERALA
October 19, 2017
G.D. SINGLA Vs. MRS. ALICE MATHEW AND OTHERS
November 17, 2017
G.HARIKUMAR Vs. THE TRAVANCORE DEVASWOM BOARD
March 8, 2017
G.VIJAYAN PILLAI Vs. DISTRICT POLICE CHIEF
September 24, 2017
GALAXY HOMES PRIVATE LIMITED Vs. STATE OF KERALA
September 18, 2017
GALAXY HOMES PRIVATE LIMITED REPRESENTED BY ITS MA Vs. KOCHI MUNICIPAL CORPORATION
December 6, 2017
GANAPATHY, S. (DR.) Vs. STATE OF KERALA AND OTHERS
June 28, 2017
GANESH Vs. BRANCH MANAGER NEW INDIA ASSURANCE CO LTD BRANCH OFFICE
January 17, 2017
GANGADHARAN Vs. RAGHAVAN
July 10, 2017
GANGADHARAN NAIR S/O K NARAYANAN NAIR Vs. THURAVOOR GRAMA PANCHAYAT
January 10, 2017
GEETHA NAIR W/O LATE V. RAMAN NAIR Vs. KODUMBA GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, KODUMBA, CHITTUR TALUK, PALAKKAD 678 551 AND OTHERS
April 6, 2017
GEETHA, W/O. RAJENDRAN Vs. THENKARA GRAMA PANCHAYAT, REPRESENTED BY ITS SECRETARY, THENKARA, PALAKKAD
March 20, 2017
GEETHAMANI, AGED 55 YEARS, W/O. THACHATTU SANKARANKUTTY MENON, D/O. KAITHAKKATTU KARTHYAYANI AMMA, RESIDING AT CHITTUR VILLAGE, DESOM, CHITTUR TALUK, PALAKKAD DISTRICT. Vs. PREMAKUMARI, AGED 56 YEARS, D/O. KUNNAMPUZHATHU PARUKUTTY AMMA, VAILATHUR VILLAGE, DESOM, CHAVAKKAD TALUK 680506.
February 8, 2017
GEETHARANII AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS
October 13, 2017
GEN MACHINE ENGINEERS PVT LTD REPRESENTED BY ITS D Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
July 20, 2017
GENERAL MANAGER Vs. P J SARAMMA & OTHERS
March 28, 2017
GENERAL MANAGER & INSPECTOR OF N.S.S. SCHOOLS Vs. STATE OF KERALA
June 1, 2017
GENERAL MANAGER, SOUTHERN RAILWAY Vs. S. RAHUMUDEEN
February 20, 2017
GENERAL SECRETARY, UNION BANK OF INDIA Vs. CHAIRMAN & MANAGING DIRECTOR, UNION BANK UNION
October 20, 2017
GENESIS INSTITUTE OF MEDICAL SCIENCE Vs. KANNUR MUNICIPAL CORPORATION
December 7, 2017
GEO Vs. STATE OF KERALA
April 10, 2017
GEO FOUNDATIONS & STRUCTURES PVT LTD Vs. SMART CITY (KOCHI) INFRASTRUCTURE PVT LTD
March 2, 2017
GEORGE Vs. UNNI
August 23, 2017
GEORGE Vs. STATE OF KERALA
December 18, 2017
GEORGE Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR, CIVIL STATION, PALAKKAD 678 001 AND OTHERS
March 9, 2017
GEORGE Vs. ANNAKUTTY
August 31, 2017
GEORGE Vs. VANNAPPURAM GRAMA PANCHAYAT
July 27, 2017
GEORGE ANTONY Vs. GEOLOGIST
March 20, 2017
GEORGE JACOB Vs. POORAM MILLS KOODALAPAD
August 2, 2017
GEORGE JOSEPH Vs. FEDERAL BANK LTD.
December 18, 2017
GEORGE K.KURUVILA Vs. DR.P.GOPINATH
May 21, 2017
GEORGE K.KURUVILA Vs. P.GOPINATH
November 16, 2017
GEORGE K.M. AND OTHERS Vs. LALAN AND OTHERS
November 2, 2017
GEORGE M. C. Vs. K. T. NADESHAN
August 31, 2017
GEORGE MATHEW Vs. CHAIRMAN AND MANAGING DIRECTOR
September 14, 2017
GEORGE MATHEW Vs. ASSISTANT REGISTRAR
July 25, 2017
GEORGE ORTHODOX CHURCH Vs. P.K.KOSHI
August 16, 2017
GEORGE THOMAS PUTHENVEETIL Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
November 30, 2017
GEORGE THOMAS PUTHENVEETTIL Vs. UNION OF INDIA AND OTHERS
June 12, 2017
GEORGE V. V. Vs. DISTRICT COLLECTOR, IDUKKI
July 4, 2017
GEORGE VARGHESE Vs. STATE OF KERALA
February 20, 2017
GEORGE VARGHESE Vs. LISSY BABU
August 23, 2017
GEORGE VATTUKULAM Vs. STATE OF KERALA
December 7, 2017
GEORGE VATTUKULAM Vs. STATE OF KERALA
May 31, 2017
GEORGE, S/O. ALEXANDER Vs. BINDUKUMARI, D/O. PHILOMINA
February 17, 2017
GEORGEKUTTY P P , S/O PAPPACHAN P C Vs. REGIONAL TRANSPORT AUTHORITY
February 21, 2017
GIGI CHERIAN Vs. STATE OF KERALA
November 27, 2017
GIGI CHERIAN Vs. STATE OF KERALA
August 21, 2017
GIGI JOHN CHERIAN Vs. SUSY JOHN AND ANOTHER
August 22, 2017
GIJIN @ GIJI Vs. STATE OF KERALA
October 23, 2017
GIJO GEORGE, S/O M J GEORGE Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
February 1, 2017
GINUMON. T.R. Vs. JOHN POTHEN JOHN AND OTHERS
September 26, 2017
GIREESH Vs. STATE OF KERALA
January 4, 2017
GIRIJA K.V Vs. STATE OF KERALA
July 29, 2017
GIVIN C. BOBAN AND ANOTHER Vs. STATE OF KERALA AND OTHERS
November 10, 2017
GIVIN C.BOBAN Vs. STATE OF KERALA
April 11, 2017
GOPAKUMAR Vs. CHANDRAN NAIR
January 13, 2017
GOPAKUMAR Vs. STATE OF KERALA
January 9, 2017
GOPAKUMAR Vs. STATE OF KERALA
August 9, 2017
GOPAKUMAR N. Vs. STATE OF KERALA
June 19, 2017
GOPALAKRISHNA MARAR MEEENAKSHI MARASIAR Vs. COCHIN DEVASWOM BOARD
October 26, 2017
GOPALAKRISHNA PILLAI Vs. SYAM KUMAR
February 16, 2017
GOPALAN NAIR RADHAKRISHNAN NAIR Vs. RAJAMMA SUSEELAMMA
November 1, 2017
GOPALAN S/O PILLATTU CHERIA AYYAPPAN Vs. DEVAKI D/O PILLATU CHERIA AYYAPPAN
December 7, 2017
GOPALAN, C.K. AND ORS. Vs. MATHEW, M.G. AND ANR.
July 20, 2017
GOPALKRISHNAN NAIR Vs. VASUDEVAN NAIR
March 15, 2017
GOPIKA, S/O. R. GOPALAKRISHNA KAIMAL Vs. MANOJKUMAR, S/O. KUNJITHARAKAN @ KUNHAN MANNADIAR
June 13, 2017
GOPINATHAN S/O. KESHAVAN Vs. SECRETARY ANGADIPPURAM GRAMA PANCHAYTH AND OTHERS
February 1, 2017
GOURI MOHAN Vs. ASSISTANT SECRETARY
November 8, 2017
GOURI NARAYANAN AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
November 8, 2017
GOURI P.NAIR Vs. PRINCIPAL SECRETARY TO GOVERNMENT
July 13, 2017
GOVERNMENT OF KERALA AND OTHERS Vs. PAUL
January 24, 2017
GOVINDAN EMBRANTHIRI Vs. SUJATHA
February 15, 2017
GOVINDAN NAIR S/O RAMAN PILLAI Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK
February 8, 2017
GOVINDANNAIR, S/O RAMAN PILLAI Vs. BOARD OF DIRECTORS OF INDIAN OVERSEAS BANK
February 21, 2017
GRACE APPI AMMA Vs. DEVAKI AMMA KAMALAMMA
March 30, 2017
GRACY GEORGE Vs. REGIONAL CANCER CENTRE
November 10, 2017
GRACY GEORGE Vs. REGIONAL CANCER CENTRE
August 25, 2017
GUNASEKARAN S/O E MANNANGATTY Vs. FERTILIZERS & CHEMICALS TRAVANCORE LTD
August 25, 2017
GUNASEKHARAN R Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
August 24, 2017
GURUDEV UDHAM Vs. COMMISSIONER OF CUSTOMS
July 10, 2017
GURUDEVAN ENTERPRISES REPRESENTED BY MANAGING PART Vs. T K BALAKRISHNAN
July 21, 2017
GURUVAYUR DEVASWOM Vs. DEPARTMENT OF REVENUE
December 6, 2017
GURUVAYUR DEVASWOM MANAGING COMMITTEE Vs. STATE OF KERALA
October 17, 2017
HAFSA RAHMAN, T. Vs. STATE OF KERALA AND OTHERS
April 10, 2017
HAJARA Vs. SAJID
May 31, 2017
HAKKIMSHAH S/O.ABDUL RASHEED AND ORS. Vs. STATE OF KERALA AND ANR.
January 31, 2017
HALLAJ M Vs. STATE OF KERALA RE BY PUBLIC PROSECUTOR
August 30, 2017
HAMEED YAFFEE Vs. ALAPPUZHA MUGHAM PARIPALANA SANGAM
November 15, 2017
HAMSA S/O ABDUL KHADER Vs. STATE OF KERALA
December 15, 2017
HAMSA S/O. MOHAMMED Vs. JAMEELA D/O. ALAVI
August 31, 2017
HAMSAKKOYA S/O KUNJANBAVA Vs. STATE OF KERALA
January 20, 2017
HAMZA.P. Vs. CANARA BANK
November 15, 2017
HANEEFA Vs. PADMINI
August 26, 2017
HANEEFA @ MUHAMMED HANEEFA Vs. RAMZI SHARAFUDHEEN AND OTHERS
June 12, 2017
HANEEFA S/O ABOOBACKER Vs. PADMINI D/O KANARAN
December 6, 2017
HANEEFA S/O ALIKUTTY Vs. FISAL S/O KUHALAVI HAJI
October 10, 2017
HANEEFA. K.K. Vs. STATE OF KERALA
March 8, 2017
HANIFA KALANGATTU Vs. SHAISTA KHAN
February 2, 2017
HAREENDRANATH. S, S/O. SREERANGAN Vs. SUNDARAM BNP PARIBAS HOME FINANCE LTD
November 21, 2017
HAREES Vs. EXECUTIVE ENGINEER, P.W.D. N.H. DIVISION, KOLLAM
March 20, 2017
HARIDAS Vs. STATE OF KERALA REPRESENTED BY DGP HIGH COURT OF KERALA
November 14, 2017
HARIDASAN M. AND OTHER Vs. THE MANAGER, SABARI CHARITABLE TRUST SCHOOLS AND OTHERS
June 28, 2017
HARIDASAN S/O JANARDHANAN Vs. KRISHNA MINI D/O RAJAMMA
June 7, 2017
HARIHARAN Vs. DHANYA
February 20, 2017
HARIKRISHNAN NAIR Vs. STATE OF KERALA
November 14, 2017
HARIKUMAR Vs. TRAVANCORE DEVASWOM BOARD
March 31, 2017
HARILAL Vs. STATE OF KERALA REPRESENTED PUBLIC PROSECUTOR
September 14, 2017
HARINDRAN NAIR Vs. STATE OF KERALA
October 25, 2017
HARISHKUMAR Vs. LAKSHMI NARAYANAN
January 23, 2017
HARITHA HOMES Vs. COMMERCIAL TAX OFFICER (WC AND LT) DEPARTMENT OF COMMERCIAL TAXES
November 16, 2017
HARRIS Vs. SUB RAGISTRAR
March 22, 2017
HARSHAD Vs. STATE OF KERALA
August 21, 2017
HARSHAL, S/O NASAR Vs. STATE OF KERALA
November 10, 2017
HARSHAL, S/O.NASAR Vs. STATE OF KERALA
November 10, 2017
HASHIM Vs. NISA
July 12, 2017
HASHIM ABU NABEEL Vs. P.A.HAMZA
June 29, 2017
HASHIR S/O ABDUL HAMEED Vs. SHERMILY D/O RAFEEQUE
June 1, 2017
HASHISH Vs. STATE OF KERALA
January 30, 2017
HASSAINAR AZEEZ Vs. STATE OF KERALA
April 12, 2017
HASSAINAR MUSLIAR Vs. KODAKKADU NUSRATHUL ISLAM MAHALLU COMMITTEE, PALAKKAD
June 20, 2017
HDFC BANK LTD., FIRST FLOOR, CHOICE TOWERS, MANORAMA JUNCTION, KOCHI Vs. A.O. THOMAS, S/O. LATE OUSEPH, ANCHANDY HOUSE, ANNALLOR. P.O, (VIA) CHALAKUDY, PIN
January 24, 2017
HEERA CONSTRUCTION COMPANY PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME CIRCLE -1(1)
December 27, 2017
HELEN BRITTO, W/O CYRIL BRITTO Vs. JESSY RASQUINHA W/O PETER RASQUINHA
February 2, 2017
HEMALATHA K.V., D/O. LATE KANNAN NAMBIAR Vs. TALIPARAMBA MUNICIPALITY, REPRESENTED BY ITS SECRETARY, OFFICE OF THE TALIPARAMBA MUNICIPALITY, TALIPARAMBA
March 14, 2017
HERBIN FERNANDEZ Vs. STATE OF KERALA REPRESENTED BY SPECIAL TAHSILDAR
July 11, 2017
HERCULES AUTOMOBILES INTERNATIONAL PRIVATE LTD. Vs. LEELA DHARMARATNAM
December 4, 2017
HERMAN DSOUZA Vs. PRADEEP
December 11, 2017
HIGH COURT OF KERALA AND OTHERS Vs. MOHANDAS, P.K. AND OTHERS
June 29, 2017
HIGH COURT OF KERALA Vs. MOHANDAS P.K
May 22, 2017
HILLURUDEEN Vs. LIJI BEEGAM
March 22, 2017
HILOOR MOHAMMED Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 11, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. BABY
January 10, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. ALL KERALA FEDERATION OF PETROLEUM TRADERS AND OTHERS
December 20, 2017
HIRAN VENUGOPALAN Vs. INDIRA JYOTHI PRASAD
August 4, 2017
HIROSH JOSEPH Vs. TINA KALAYIL
February 18, 2017
HIROSH JOSEPH Vs. TINA KALAYIL AND OTHERS
August 21, 2017
HITECH LOGISTICS AND MARKETING PVT. LTD. Vs. K. VIJAYAKUMAR, VIJAY NIVAS, PUTHENPALLY, VARAPPUZHA
October 9, 2017
HMT OFFICERS ASSOCIATION Vs. CHAIRMAN & MANAGING DIRECTOR HMT LIMITED
March 23, 2017
HOLY CROSS HOSPITAL, REPRESENTED BY ITS ADMINISTRA Vs. E T SURESH, S/O THANKAPPAN
February 17, 2017
HORACE DANSEREAU Vs. ASST COMMISSIONER OF INCOME TAX
December 12, 2017
HOTEL ASTIYA GRANDE Vs. STATE OF KERALA
May 19, 2017
HOTEL DELIZA RESIDENCY (M/S.) Vs. STATE OF KERALA
August 9, 2017
HOTEL PARK RESIDENCY Vs. STATE OF KERALA
May 16, 2017
HOTEL SUDARSAN Vs. SUKESH
December 15, 2017
HOTEL TRIDENT Vs. ARIF SULTHAN
May 22, 2017
HOTEL VIRAD Vs. STATE OF KERALA
November 3, 2017
HOTEL ZODIAC IN MGT INTERNATIONAL Vs. STATE OF KERALA
May 12, 2017
HUNTSMAN INTERNATIONAL (INDIA) PVT LTD Vs. STATE OF KERALA THROUGH SECRETARY MINISTRY
April 12, 2017
HYMAVATHI, DAUGHTER OF LATE KOCUHAMMU AMMAAND Vs. AMBILI K
July 31, 2017
I. NIZAMUDHEEN S/O LATE ABDUL AZEEZ Vs. SECRETARY LOCAL SELF GOVERNMENT DEPT. GOVERNMENT SECRETARIAT TRIVANDRUM
January 25, 2017
I.P.SANJAY Vs. HASSAN KOYA K.
June 21, 2017
I.S. MAHESHKUMAR MENON Vs. LABOUR COURT
August 8, 2017
IATA AGENTS ASSOCIATION OF INDIA Vs. DIRECTOR GENERAL OF CIVIL AVIATION
June 9, 2017
IBRAHIM N K @ BABU @ IBRAI @ NJANDU IBRAI Vs. UNION OF INDIA
November 7, 2017
ICICI LOMBARD GENERAL INSURANCE COMPANY MUMBAI Vs. KUNJANNAMMA M
May 23, 2017
IGNATIOUS Vs. DOMINIC
July 17, 2017
IGNATIOUS Vs. DOMINIC
July 7, 2017
ILYAS S/O. MUHAMMED SHAJI Vs. THE DEPUTY COLLECTOR
July 20, 2017
IMPRESARIO EVENT MARKETING COMPANY PVT LTD REPRESENTED BY ITS MANAGING DIRECTOR Vs. IMPRESARIO ENTERTAINMENT AND HOSPITALITY PVT LTD REPRESENTED BY ITS GENERAL MANAGER
July 19, 2017
IN THE MATTER OF DEVASWOM BOARDS SPECIAL REPORT NO 57 OF 2017-ENHANCEMENT OF THE HONORARIUM - SUO MOTU PROCEEDINGS INITIATED -REG Vs. TRAVANCORE DEVASWOM BOARD
September 19, 2017
INDIA CEMENTS LTD. Vs. SECRETARY
July 5, 2017
INDIA COFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. AND ANOTHER Vs. STATE OF KERALA AND OTHERS
June 22, 2017
INDIA COFFEE BOARD WORKERS Vs. THE STATE OF KERALA
November 13, 2017
INDIAN COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD Vs. ANTONY.K.M
August 23, 2017
INDIAN COFFEE BOARD WORKERS CO-OPERATIVE SOCIETY LTD. Vs. ANTONY K. M.
September 20, 2017
INDIAN OIL CORPORATION LTD., ERNAKULAM Vs. K. M. JACOB
June 5, 2017
INDIAN RARE EARTHS LTD. Vs. STATE OF KERALA
October 11, 2017
INDIRA GANDHI MEMORIAL GENERAL MARKETING SOCIETY LTD. Vs. ROYS ABRAHAM
June 15, 2017
INDIRA R. PILLAI @ INDIRAMMA Vs. FEDERAL BANK LTD., KOTTARAKKARA BRANCH
November 1, 2017
INDU CHANDRAN Vs. KSEB, TVM
June 20, 2017
INDU D/O MOHANAN Vs. LATHEESH K P S/O K P CHANDRAN
October 17, 2017
INDUS MOTOR COMPANY PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 5, 2017
INLAND WATERWAYS AUTHORITY OF INDIA Vs. SECRETARY, THANNEERMUKKOM NORTH COIR VYAVASAYA
August 9, 2017
INLAND WATERWAYS AUTHORITY OF INDIA NATIONAL WATERWAY ROAD Vs. K.V. THOMAS IOB CONCORT O CASTLE, PANAMPILLY NAGAR, COCHIN
October 24, 2017
INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN
November 20, 2017
INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN
July 6, 2017
IQBAL Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
September 26, 2017
IQBAL S/O.HAMZA AND ORS. Vs. NUSAIBA PARIPARAMBATH D/O.LATE MUHAMMEDKUTTY AND ANR.
February 1, 2017
IRFAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA
April 18, 2017
IRSHAD K Vs. THE STATE OF KERALA
October 31, 2017
ISAC KOSHY, S/O. LATE T.G. KOSHY THAZHETHIL AND OTHER Vs. STATE OF KERALA, REPRESENTED BY DISTRICT COLLECTOR THIRUVANANTHAPURAM
July 19, 2017
ISLAMIC CULTURAL AND EDUCATIONAL TRUST Vs. KERALA STATE WAKF BOARD REPRESENTED BY ITS SECRETARY
October 10, 2017
ISMAIL Vs. SAKKEER HUSSAIN
April 12, 2017
ISMAIL ABDUL REHIMAN Vs. STATE OF KERALA
August 27, 2017
ISMAIL AND OTHERS Vs. PATTAMBI MUNICIPALITY AND ANOTHERS
December 18, 2017
ISMAIL HAJEE ESSA TRUST Vs. MUSLIM EDUCATIONAL SOCIETY
February 21, 2017
ISMAYIL P.P. Vs. DIRECTOR GENERAL OF PRISONS (KERALA), PRISONS HEAD QUARTERS, POOJAPPURA, THIRUVANANTHAPURAM
October 11, 2017
ISWARAN S/O. NARAYANAN Vs. NEW INDIA ASSURANCE CO. LTD. NADAKKAVU
September 25, 2017
J & B TRANSPORTS KIDANGOOR Vs. STATE OF KERALA
October 27, 2017
J.S. JAYACHANDRAN Vs. TEMPLE ADVISORY COMMITTEE
February 10, 2017
J.V.GOLD Vs. STATE OF KERALA
November 14, 2017
JACKSON P.F. Vs. THE ORIENTAL BANK OF COMMERCE
December 30, 2017
JACOB @ CHACKACHAN Vs. ST. PETERS CHURCH KUMBALANGHI, REPRESENTED BY ITS PARISH PRIEST, RESIDING AT PAROCHIAL HOUSE, ST. PETERS CHURCH, KUMBALANGHI P.O., KOCHI
July 19, 2017
JACOB G.T. AND OTHERS Vs. RAVINDRAN AND OTHERS
August 10, 2017
JACOB GEORGE Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, DEPARTMENT OF REVENUE, THIRUVANANTHAPURAM
April 6, 2017
JACOB KURUVILA Vs. BABU JOSEPH
July 5, 2017
JACOB MATHEW Vs. M/S. P. T. C. BUILDERS
October 27, 2017
JACOB MATHEW Vs. THE SUB INSPECTOR OF POLICE
November 18, 2017
JACOB MATHEW KARIMKUTTIYIL Vs. ANGADI SERVICE CO-OPERATIVE BANK LTD
August 23, 2017
JACOB MATHEW, S/O MATHAI Vs. SULTHAN HASSAN SHEREEF S/O A M S IBRAHIM
May 29, 2017
JACOB SEBASTIAN Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
December 19, 2017
JACOB SEBASTIAN Vs. THE STATE CO-OPERATIVE ELECTION ...
November 24, 2017
JACOB V. ELIAS AND OTHERS Vs. VALSALA AMMA AND OTHERS
August 21, 2017
JAFAR K T Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
February 1, 2017
JAFAR KAMBATH Vs. HASSAN MUHAMMED
January 23, 2017
JAFFER KUTHUPARAKKAT Vs. SECRETARY, THENNALA SERVICE CO
July 12, 2017
JAGAL, S/O. P.J. MARKOSE Vs. STATE OF KERALA
August 18, 2017
JAGATHAMMA KRISHNAN Vs. TRAVANCORE SUGARS AND CHEMICALS LIMITED
July 12, 2017
JAGDEV DAMODARAN Vs. DEPUTY COMMISSIONER OF CUSTOMS
February 10, 2017
JAHIDUL HUCK Vs. STATE OF KERALA
December 7, 2017
JAIDAS, AGED 55 YEARS, S/O.FRANCIS, KULAMBRATH HOUSE, VARAYIDAM, THRISSUR DISTRICT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
January 12, 2017
JAINEESH T.J. @ VARGHEESH Vs. HARSHA PAUL @ ELIZABATH
November 20, 2017
JAISON Vs. RASNA
June 9, 2017
JAISON K.K Vs. DISTRICT GEOLOGIST AND ORS.
February 17, 2017
JAISON K.SANI Vs. RASNA
February 16, 2017
JALAJA GOPAN Vs. THE JOINT REGISTRAR
October 25, 2017
JAMALUDHEEN S/O ABDURAHIMAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 14, 2017
JAMEELA Vs. STATION HEAD LIVESTOCK RESEARCH STATION
December 19, 2017
JAMEELA B B Vs. KOZHIKODE MUNICIPAL CORPORATION
August 18, 2017
JAMES Vs. DIRECTOR OF PORTS
April 7, 2017
JAMES K GEORGE Vs. THRESSIAMMA JAMES
September 25, 2017
JAMES M J @ CHACKO, S/O CHACKO Vs. CHIRAMMA JAMES, W/O JAMES
December 12, 2017
JAMES P JOSEPH Vs. P J JOSEPH @ JOY
August 9, 2017
JAMESKUTTY JACOB Vs. K P THRESSIYAMMA
January 24, 2017
JAMSHEENA Vs. NAUSHAD
November 7, 2017
JANAKAMMA AND OTHERS Vs. ELOOR MUNICIPALITY, REP. BY ITS SECRETARY, UDHOYAGAMANDAL P.O., KALAMASSERY, ERNAKULAM DISTRICT
November 17, 2017
JANAKI AMMA AND OTHERS Vs. SMITHA @ DEVAKI AND OTHERS
June 8, 2017
JANARDHANAN Vs. MAINTENANCE TRIBUNAL APPELLATE AUTHORITY & DISTRICT COLLECTOR, PATHANAMTHITTA
September 27, 2017
JANARDHANAN PILLAI Vs. PONNAMMA
April 4, 2017
JANCY M.T., W/O BABY P.P., KOODAPPUZHA, ARATTUKADAVU (VIA), CHALAKKUDY Vs. STATE OF KERALA
October 5, 2017
JANCY PHILIP, D/O LATE PAPPACHAN PHILIP Vs. BIJU PAUL
April 3, 2017
JANE CHAKUPRAKAL Vs. MAX GEORGE
February 2, 2017
JASMINE ALEX Vs. STATE OF KERALA REPRESENTED BY SECRETARY
August 17, 2017
JASNA P D/O MOOSA KOYA Vs. ABBAS
October 10, 2017
JAYACHANDRAKUMAR K L , S/O LAKSHMANAN Vs. KERALA PUBLIC SERVICE COMMISSION
February 3, 2017
JAYACHANDRAN KOOZHOTH Vs. LASITHA KRISHNAN
September 20, 2017
JAYAKRISHNAN N K , LAB ASSISTANT, SREE SANKARA VID Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
June 12, 2017
JAYAKUMAR Vs. VARKEY
June 22, 2017
JAYAKUMAR Vs. DISTRICT COLLECTOR
May 29, 2017
JAYAKUMAR Vs. THE EXCISE COMMISSIONER
October 3, 2017
JAYAKUMAR Vs. RAJENDRAN PILLAI AND OTHERS
May 22, 2017
JAYALAKSHMI Vs. PADMINIDEVI
August 7, 2017
JAYAN Vs. MURALEEDHARAN AND OTHERS
November 21, 2017
JAYAN Vs. MURALEEDHARAN
August 14, 2017
JAYAN S/O PONNU Vs. SUJA
April 3, 2017
JAYANATH Vs. V.K. SHANAVAS AND OTHERS
August 10, 2017
JAYAPALAN S/O KRISHNANKUTTY Vs. NISHA D/O SUKUMARAN
March 8, 2017
JAYAPRAKASH B Vs. BINDHU S
July 4, 2017
JAYARAJ P.S. Vs. DISTRICT COLLECTOR, CIVIL STATION, THRIKKAKKARA, ERNAKULAM
April 7, 2017
JAYARAJAN Vs. SUBHA RESIDING AT SREEPADAM, MAMATHA NAGAR, KAZHAKUTTOM
August 29, 2017
JAYARAM D Vs. V K ANTONY
March 13, 2017
JAYASREE BHAT SREEKANTH BHAT Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 12, 2017
JAYASREE RAJAN Vs. ERAMALA GRAMA PANCHAYATH ORKATTERI. P.O., KOZHIKODE, PIN
February 21, 2017
JAYASREE S., 3A, 3RD FLOOR, ACCORD BUILDERS, KRISHNA KUDI Vs. STATE OF KERALA
October 3, 2017
JAYASREE.T Vs. STATE OF KERALA
August 8, 2017
JAYATHILAKAN Vs. BALAKRISHNAN
November 8, 2017
JAYAVARMA, K. Vs. STATE OF CO-OPERATIVE ELECTION COMMISSION AND OTHERS
March 2, 2017
JEBI I CHERIAN Vs. BIJU ISAC
August 21, 2017
JEE G Vs. STATE OF KERALA
August 23, 2017
JENSON MATHEW Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
December 1, 2017
JESSIE RAJU Vs. COMMUNIST PARTY OF INDIA
June 28, 2017
JESSY JOSE W/O LATE P J JOSE Vs. LOCAL LEVEL COMMITTEE CONSTITUTED
November 29, 2017
JESSY JOSEPH Vs. STATE OF KERALA
July 20, 2017
JESSY JOSEPH Vs. UNION OF INDIA
November 17, 2017
JESSY MATHEWS Vs. COMMERICAL TAX OFFICER
March 9, 2017
JESTINE Vs. STATE OF KERALA
January 3, 2017
JIBU MATHEW THARAKAN AND OTHERS Vs. RENILA NINAN
May 31, 2017
JIBU MATHEW THARAKAN S/O G MATHEW THARAKAN Vs. RENILA NINAN D/O NINAN C K
May 31, 2017
JIJI SAJEEV Vs. SECRETARY
March 23, 2017
JIJI SAJEEV Vs. SECRETARY
February 8, 2017
JIJO Vs. THE REGIONAL TRANSPORT AUTHORITY ERNAKULAM
August 2, 2017
JIJU Vs. STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLI
July 28, 2017
JIJU T MATHEW Vs. ANNAMMA JOSHUA
June 15, 2017
JIKSY JOSE CHOONDAL Vs. STATE OF KERALA
June 28, 2017
JIL Vs. STATE OF KERALA
February 7, 2017
JILMON JOHN Vs. MANAKAD GRAMA PANCHAYATH
February 13, 2017
JINJU RAM P M Vs. SABU M V
February 2, 2017
JINTO JOHN Vs. V.J. LINTO AND OTHERS
July 17, 2017
JINU Vs. STATE OF KERALA
June 7, 2017
JISHA JICKSON Vs. STATE OF KERALA
August 21, 2017
JISHA N. Vs. MANOJ K.S.
August 16, 2017
JISHA, D/O. KUTTI, KARUVOTH HOUSE Vs. SATHYAN, S/O. KUNHIRAMAN, PARAMBATH HOUSE, MANDARATHOOR, AMSOM DESOM
May 30, 2017
JISHAL M.P. Vs. DISTRICT POLICE CHIEF, MALAPPURAM, PIN. 676505 AND OTHERS
October 17, 2017
JITHEESH. P.K., S/O. P.K. RAJAN, SENIOR CLERK, MANANTHAVADY FARMERS SERVICE CO Vs. THE SECRETARY TO GOVERNMENT DEPARTMENT OF CO
October 6, 2017
JOB G. OOMMEN Vs. M/S. AHCOM SARL GALERIE DU GRAND LARGE
October 25, 2017
JOBY P D Vs. DISTRICT COLLECTOR PALAKKAD DISTRICT
February 8, 2017
JOBY P.D. Vs. DISTRICT COLLECTOR PALAKKAD DISTRICT-678001
March 16, 2017
JOHN Vs. ASST. PROVIDENT FUND COMMISSIONER
June 30, 2017
JOHN Vs. VARGHESE
March 10, 2017
JOHN JACOB, PROPRIETOR Vs. ASSISTANT COMMISSIONER, KVAT, COMMERCIAL TAXES SPECIAL CIRCLE, KOTTAYAM
November 10, 2017
JOHN K. JACOB Vs. CELINAMMA, D/O. JOSEPH, PUTHUPARAMBIL HOUSE, KOONAMTHANAM, CHEERANCHIRA P.O.,CHANGANACHERRY, KOTTAYAM
October 3, 2017
JOHN K. PHILIP Vs. TREASURY OFFICER, KUMBANAD
July 3, 2017
JOHN M. K. Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
June 3, 2017
JOHN MATHEW Vs. VILLAGE OFFICER
July 26, 2017
JOHN MATHEW S/O K M J0HN Vs. VILLAGE OFFICER MYLAPRA
November 27, 2017
JOHN N.V Vs. O.V. JOHNY AND OTHERS
June 5, 2017
JOHN P.VETTICHIRA Vs. DLF SOUTHERN TOWNS PRIVATE LIMITED
October 13, 2017
JOHN SANTHYAVU, S/O LATE SANTHYAVU Vs. JOSEPH CHACKOLA
June 22, 2017
JOHNSON Vs. STATE OF KERALA
September 18, 2017
JOHNSON Vs. REGISTRAROF BIRTHS AND DEATHS
January 4, 2017
JOHNSON Vs. FOOD INSPECTOR
December 7, 2017
JOHNY Vs. STATE OF KERALA
December 4, 2017
JOICY Vs. STATE OF KERALA
November 22, 2017
JOINT COMMISSIONER OF INCOME TAX Vs. GRIHALAKSHMI PRODUCTIONS
September 22, 2017
JOJIN Vs. STATE OF KERALA
August 4, 2017
JOJO Vs. ANNIE AND OTHERS
August 1, 2017
JOLLY JACOB W/O. C.V. JACOB Vs. CHAIR PERSON, MUNICIPAL COUNCIL, TANUR MUNICIPALITY, MALAPPURAM DISTRICT
March 2, 2017
JOMON Vs. STATE OF KERALA
August 22, 2017
JOSCO AGENCIES Vs. K.P. SHUKKOOR
July 25, 2017
JOSE Vs. PATHROSE
March 10, 2017
JOSE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
July 14, 2017
JOSE Vs. UNION TERRITORY OF LAKSHADWEEP
July 28, 2017
JOSE Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
July 11, 2017
JOSE Vs. THE STATE OF KERALA
February 22, 2017
JOSE CHACKO Vs. STATE OF KERALA
May 31, 2017
JOSE JOSEPH Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT
August 8, 2017
JOSE JOSEPH Vs. VIJAYA KAMATH AND OTHERS
April 4, 2017
JOSE JOSEPH @ SOJAN AND OTHER Vs. TELSHA
January 27, 2017
JOSE MATHEW S/O MATHEW Vs. BINDHU D/O JOSEPH
May 30, 2017
JOSE MATHEW, S/O. MATHEW Vs. BINDHU, D/O. JOSEPH, PARAMBIL HOUSE, MANKUVA
May 30, 2017
JOSE N V Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
November 3, 2017
JOSE P. O. Vs. XAVIER AND ANOTHER
June 20, 2017
JOSE PADINJARAYIL Vs. THODUPUZHA VINJANAMATHA CATHOLIC CHURCH
April 3, 2017
JOSE THOMAS Vs. SUNNY JOSEPH
November 10, 2017
JOSE, S/O JOSEPH Vs. STATE OF KERALA
July 4, 2017
JOSE, S/O.DEVASSY, THEKKEKARA HOUSE, MADATHUMPADI VILLAGE AND DESOM, KODUNGALLUR TALUK Vs. RAGI D/O. EDATTUKARAN JOSE
June 29, 2017
JOSEPH Vs. STATE OF KERALA
December 12, 2017
JOSEPH Vs. STATE OF KERALA
October 27, 2017
JOSEPH Vs. STATE OF KERALA
July 12, 2017
JOSEPH @ JOSE Vs. TOJO
February 6, 2017
JOSEPH @ NOBY JOSEPH MATHEW Vs. MARIAM @ JYOTHI POIKAYIL JOSE
February 20, 2017
JOSEPH DECRUZ Vs. STATE OF KERALA
March 3, 2017
JOSEPH DIDAKOSE, K.G. Vs. CHAIRMAN, COCHIN PORT TRUST AND ANOTHER
April 11, 2017
JOSEPH GEORGE Vs. STATE OF KERALA
July 6, 2017
JOSEPH JOHN Vs. REJEENA
May 22, 2017
JOSEPH K. U. Vs. BAR COUNCIL OF KERALA
October 4, 2017
JOSEPH SHINE Vs. CHIEF MINISTER OF KERALA
May 31, 2017
JOSEPH VARGHESE JINSON.K. Vs. SECRETARY KERALA PUBLIC SERVICE COMMISSION
June 8, 2017
JOSEPH VATTAMATTOM, S/O K J VARKEY Vs. SECRETARY, CHENGAMANAD GRAMA PANCHAYATH
June 30, 2017
JOSEPH VELUPUZHAKKAL Vs. STATE OF KERALA
October 24, 2017
JOSHY A.CHEMBARATHY Vs. MANNANCHERRY GRAMA PANCHAYATH
August 24, 2017
JOSSEY RAPHEAL Vs. KERALA STATE ELECTRICITY BOARD
November 16, 2017
JOSSY KATTAKKAYAM, S/O. LATE ABRAHAM Vs. ANIT CYRIAC, D/O. CYRIAC AND OTHER
July 28, 2017
JOSSY VARGHESE Vs. STATE OF KERALA
December 14, 2017
JOSY SAIMON AND OTHERS Vs. KANNUR UNIVERSITY AND OTHERS
March 29, 2017
JOY @ SEBASTIAN S/O AUGUSTHY Vs. CONSUMER DISPUTES REDRESSAL FORUM
November 30, 2017
JOY ALUKKAS INDIA PRIVATE LIMITED, REP BY ITS AUTH Vs. STATE OF KERALA, REP BY SECRETARY TO GOVERNMENT
August 9, 2017
JOY C.A Vs. REGIONAL TRANSPORT AUTHORITY
August 2, 2017
JOY JOSEPH S/O. JOSEPH Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THRIUVANANTHAPURAM DISTRICT
January 16, 2017
JOY K.V. Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, KOCHI
October 24, 2017
JOY SCARIA S/O. SCARIA Vs. THE MEENACHIL GRAMA PANCHAYATH COMMITTEE
June 23, 2017
JOY VARGHESE Vs. STATE OF KERALA
February 6, 2017
JT.DIRECTOR Vs. THE SECRETARY
August 21, 2017
JUSTIN Vs. STATE OF KERALA
February 23, 2017
JUSTIN C K Vs. SEALAND TIMBERS
July 6, 2017
JYOTHISH L S Vs. STATE OF KERALA
January 20, 2017
JYOTSANA CHAUDHARY W/O DILAWER SINGH BASRAON Vs. JYOTSANA CHAUDHARY W/O DILAWER SINGH BASRAON
July 19, 2017
K A ABDUL GAFOOR Vs. STATE OF KERALA REPRESENTED BY SECRETARY
December 8, 2017
K A KUTTAPPAN S/O K ANDI Vs. MANAGER CANARA BANK SREE PADMA AUDITORIUM
March 1, 2017
K ABDUL BASHEER KAPUR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
January 5, 2017
K ABDUL RAHIMAN Vs. SECRETARY TO GOVERNMENT
September 20, 2017
K ABY S/O KAMALASANAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
October 17, 2017
K C ANTONY Vs. STATE OF KERALA
November 6, 2017
K DEVAN S/O RAMAN Vs. RAGHAVAN S/O CHUNGATH KONTHUNNI
March 17, 2017
K G LATHIKA Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT
March 1, 2017
K GIREESH S/O V KRISHNAN Vs. STATE OF KERALA
November 22, 2017
K I XAVIER Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 9, 2017
K J JOBY Vs. BHARATH PETROLEUM CORPORATION LIMITED
August 25, 2017
K J RONICHAN, S/O JOSEPH Vs. STATE OF KERALA
December 15, 2017
K J SHAJI Vs. THODUPUZHA PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK LTD AND ANOTHER
August 8, 2017
K J THOMAS Vs. STATE REPRESENTED BY DIVISIONAL FOREST OFFICER
June 2, 2017
K JAYAPRAKASH S/O RAMAKRISHNA GUPTHAN Vs. STATE OF KERALA
May 19, 2017
K JOHN UKKEN Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
March 24, 2017
K K DENESAN Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETAR
September 22, 2017
K K GOPINATHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
April 12, 2017
K K GOVINDAN Vs. K G PREMSANKAR
February 28, 2017
K K JOY Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD (KSIDC) REPRESENTED BY ITS ASST GENERAL MANAGER & HEAD (LEGAL)
July 10, 2017
K K MOHANAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 4, 2017
K K SADANANDAN, S/O K SUKUMARAN Vs. MANAGING DIRECTOR, KERALA STATE CO-OP
March 1, 2017
K KUTAGUPTAN Vs. CANARA BANK
December 6, 2017
K M PREM RAJ Vs. JAYAVATHY SWAMINATHAN
March 1, 2017
K MOIDEENKUTTY HAJI Vs. STATE OF KERALA
August 10, 2017
K N MOHANAN Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY
April 3, 2017
K N VIJAYAN Vs. CIRCLE INSPECTOR OF POLICE
August 10, 2017
K NARAYANAN Vs. R RADAHAKRISHNAN
December 20, 2017
K P AHAMMEDKUTTY Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
August 10, 2017
K P EASY Vs. P G PETER
August 22, 2017
K P HARILAL S/O LATE PAPUTTY Vs. STATE OF KERALA
July 12, 2017
K P JOHNY Vs. GENERAL MANAGER, DISTRICT INDUSTRIES CENTRE
August 17, 2017
K P NOUFAL Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 7, 2017
K P THANKACHAN Vs. POWER GRID CORPORATION OF INDIA LTD REP BY DEPUTY GENERAL MANAGER
March 7, 2017
K PONNAPPAN Vs. G CHAKRAPANI
March 24, 2017
K PRADEEPKUMAR S/O KARUNAKARAN NAIR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
April 12, 2017
K PRATHAPAN Vs. KERALA AGRICULTURAL UNIVERSITY
November 28, 2017
K R MOHANAN NAIR S/O N RAMAN NAIR Vs. MAJU MATHEW PULICKAL S/O THOMAS MATHEW
June 12, 2017
K R NATESAN Vs. LIFE INSURANCE CORPORATION OF INDIA
September 26, 2017
K R SURENDRAN Vs. REGIONAL TRANSPORT AUTHORITY
November 10, 2017
K R SURESHKUMAR Vs. STATE OF KERALA
October 27, 2017
K R USHA, W/O RAMANAN Vs. STATE OF KERALA
June 5, 2017
K RENUKA W/O SURESH BABU Vs. SREE GOKULAM CHIT & FINANCE COMPANY PVT LTD
November 8, 2017
K S ANILKUMAR Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION CO-B
June 29, 2017
K S JAYIN, S/O K C SKARIA Vs. KERALA STATE ELECTRICITY BOARD
April 5, 2017
K S MAYA DEVI Vs. DEPUTY GENERAL MANAGER, STATE BANK OF TRAVANCORE
July 18, 2017
K S SHAJAHAN S/O K K SHERIEF Vs. GIJI JOSE W/O JAISON
October 10, 2017
K SARASWATHI AMMA, W/O UNNI NAIR Vs. MAINTENANCE TRIBUNAL THIRUVANANTHAPURAM
November 28, 2017
K SURENDRAN Vs. CHANDRAN P GUPTHA
April 12, 2017
K T ASYAUMMA Vs. K T FOUSIYA
June 19, 2017
K T THOMAS S/O LATE K V THOMAS Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 18, 2017
K THANKAM Vs. SUB INSPECTOR OF POLICE NADAKKAVU POLICE STATION
December 19, 2017
K V ABDUL AZEEZ Vs. COMMISSIONER OF INCOME TAX
December 18, 2017
K V JOSEPH & SONS PRIVATE LIMITED Vs. PRINCIPAL SECRETARY TO GOVERNMENT
February 10, 2017
K V VASU Vs. STATE OF KERALA
April 5, 2017
K VIJAYALAKSHMI Vs. ALUMPARAMBIL USHA
June 29, 2017
K. ABDUL RAHIMAN Vs. SECRETARY TO GOVERNMENT, FOREST AND WILD LIFE DEPARTMENT, SECRETARIAT, TRIVANDRUM AND ANOTHER
September 20, 2017
K. BABU Vs. STATE OF KERALA
February 23, 2017
K. BABURAJ Vs. STATE OF KERALA
November 8, 2017
K. BHARATHAN Vs. ABOOBACKERM AND OTHERS
August 21, 2017
K. CHERUNNI Vs. K. NALINI
September 27, 2017
K. JAYAREKHA, D/O. KUNICHEERE SOUMINI Vs. MANOJKUMAR K.V., S/O. LATE KUNHAPPA. K.V
July 12, 2017
K. NARAYANABHAT Vs. STATE OF KERALA
October 13, 2017
K. PADMAKUMAR Vs. STATE OF KERALA
December 7, 2017
K. RAGHAVAN @ RAGHU S/O. KORAGA VELICHAPPATA, KATAMANA VEEDU Vs. THE S.H.O. BADIADKA POLICE STATION, IN CRIME NO. 279/2002 AND OTHERS
December 21, 2017
K. RAJAN Vs. DEVAKI
April 7, 2017
K. SAMBU EMBRANDHIRI AND OTHERS Vs. KODUMADU MOOKAMBIKA ANTHARJANAM
March 7, 2017
K. SIRAJUDEEN Vs. DISTRICT COLLECTOR COLLECTORATE (PO), PALAKKAD
February 28, 2017
K. SUDHAKARA SHENOY Vs. STATE OF KERALA
January 25, 2017
K. SURENDRAN Vs. ILLATH KUZHIYIL KUNJIKRISHNA KURUP
April 11, 2017
K. SURENDRAN PURAMERI KOVILAKAM VETTAKORUMAKAN Vs. ILLATH KUZHIYIL KUNJIKRISHNA KURUP, S/O. KELAPPAN, PUTHUPANAM P.O.
October 13, 2017
K.A. BABU Vs. STATE OF KERALA
August 24, 2017
K.A. JOSEPH, S/O. K.R. ANTONY (LATE) Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
March 13, 2017
K.A. KOCHU MAKKAR Vs. DISTRICT COLLECTOR, ERNAKULAM AND OTHERS
January 11, 2017
K.A.ABDUL NAZEER Vs. RAMLATH
May 25, 2017
K.ABOOBACKER Vs. STATE OF KERALA
December 26, 2017
K.B.SREEVALSAKUMAR Vs. P.PREMKUMAR
January 6, 2017
K.BASANT KUMAR Vs. MANGALAKSHMI SIVARAMAN
June 1, 2017
K.BEENA Vs. STATE OF KERALA
February 7, 2017
K.C. ALIKUNHI HAJEE Vs. P.K. DEVADAS LAL AND OTHERS
August 16, 2017
K.C. AUGUSTINE, S/O. CHACKO Vs. P.N. RAJASEKHARAN
June 9, 2017
K.C. BABU Vs. SOPHIYAMMA CHERIAN
August 8, 2017
K.C. BINDU, D/O. CHOYIKUTTY, "SREETHILAKAM", 3/753, THIKKODI AMSOM, PALOOR DESOM, KOYILANDY TALUK Vs. LEELA KOLLANDI (DIED), W/O. VANNANKANDY RAGHAVAN VYDIAR, DUTH COMPOUND, 1ST FLOOR, MANKAVU, VALAYANAD AMSOM AND DESOM, KOZHIKODE TALUK
March 7, 2017
K.C. GEORGE, S/O. K.V. CHACKO Vs. DISTRICT COLLECTOR, COLLECTORATE, IDUKKI
March 6, 2017
K.C. KURUVILLA S/O CHANDY KUZHIMALAYIL Vs. RUBY DISILVA
July 26, 2017
K.C. NINAN Vs. STATE OF KERALA
May 24, 2017
K.C.ANTONY Vs. STATE OF KERALA
June 22, 2017
K.C.FIROS Vs. SUDHA SUNDARESHAN
December 8, 2017
K.D.GEORGE Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
March 14, 2017
K.E.RAJAN Vs. MAJOR ARCHBISHOP CATHOLICOS
May 26, 2017
K.G.VISWAPPAN Vs. UNION OF INDIA
November 21, 2017
K.J. THOMAS, S/O. K.O. JOSEPH Vs. STATE BANK OF INDIA, REPRESENTED BY ITS MANAGER, STRESSED ASSETS RECOVERY BRANCH, MG ROAD, ERNAKULAM
July 17, 2017
K.JAYAVARMA Vs. STATECO-OPERATIVE ELECTION COMMISSION
March 2, 2017
K.K. ABDUL NASAR Vs. CHOMBAKKAD KUNHAMU HAJI
November 7, 2017
K.K. MOHANDAS Vs. DEPUTY DIRECTOR OF PANCHAYAT, OFFICE OF THE DEPUTY DIRECTOR, KANNUR
April 5, 2017
K.K. MOHANDAS (EXPIRED) AND OTHERS Vs. V.K. DEVASSYKUTTY (EXPIRED) AND OTHERS
August 18, 2017
K.K. VIJAYAN Vs. BSNL AND OTHERS
September 15, 2017
K.K. VIKRAMAN PROPRIETOR Vs. INTELLIGENCE OFFICER, ERNAKULAM SQUAD NO.III, COMMERCIAL TAXES, ERNAKULAM
July 4, 2017
K.K.ABDUL KAREEM Vs. K.S.E.B
February 8, 2017
K.K.MATHEW Vs. UNION OF INDIA
September 27, 2017
K.K.MINI W/O. K.P.SHIBULAL Vs. THE DISTRICT PROJECT OFFICER
June 28, 2017
K.L. FRANCIS Vs. STATE OF KERALA DISTRICT COLLECTOR, THRISSUR DT. AND OTHER
August 18, 2017
K.M. EAPEN PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE, KOTTAYAM
November 9, 2017
K.M. JOHNY Vs. P.N. SUKUMARAPILLAI
October 25, 2017
K.M. MANNUL Vs. ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS
July 28, 2017
K.M. NIZAR, S/O. K.P. MOHAMMED KUNJU AND OTHER Vs. SULFATH, D/O. ABDOLKHADER
August 8, 2017
K.M. SALIM Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT, (CHAIRMAN STANDING EMPOWERED COMMITTEE FOR THE WORK PMGSY PACKAGE NO.KR 09
December 11, 2017
K.M. THOMAS S/O MATHEW Vs. C.A. NAZAR
May 30, 2017
K.N. HARIDASAN AGED 64 YEARS, S/O. NARAYANAN, RECORD KEEPER (RETIRED), STATE BANK OF TRAVANCORE, OTHERA BRANCH, THIRUVALLA, RESIDING AT "SARUS", VENPALA P.O., THIRUVALLA Vs. THE STATE BANK OF TRAVANCORE, HEAD OFFICE, POOJAPURA, THIRUVANANTHAPURAM
March 23, 2017
K.N. PUSHPAVALLY KANNADANPARAMBIL HOUSE, ERUVELIPRA, THIRUVALLA AND OTHERS Vs. STATE OF KERALA
October 9, 2017
K.N. SURYANARAYANAN Vs. THE ASSISTANT EXECUTIVE ENGINEER
April 10, 2017
K.N. UNNIKRISHNAN Vs. K.L.M. CHITS SYNDICATE
June 19, 2017
K.N.MOHANAN Vs. STATE OF KERALA
February 15, 2017
K.O. VARGHESE Vs. STATE OF KERALA, REP. BY THE SECRETARY TO THE GOVERNMENT, LOCAL SELF GOVERNMENT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
June 30, 2017
K.P. ANIL RAJAGOPAL, Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
October 3, 2017
K.P. JOY, S/O. LATE K.P. POULO, AGED 57 YEARS, MANAGING DIRECTOR, M/S. A Vs. GOVERNMENT OF KERALA, REPRESENTED BY ITS SECRETARY, DEPARTMENT OF TAXES, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
March 9, 2017
K.P. KUNJAN Vs. THE SENIOR MANAGER (REVENUE RECOVERY), KERALA STATE FINANCIAL ENTERPRISES LTD.
April 6, 2017
K.P. PRADEEP KUMAR, S/O SREEDHARAN NAIR Vs. C.K. SASIDHARAN, S/O LATE A.A. KRISHNAN
October 23, 2017
K.P. SHIBU Vs. P. RAJAMMAL
June 29, 2017
K.P. SREEDHARAN S/O. ANANDAN Vs. KATTIL PUTHIYA VEETTIL CHANDRI D/O.CHATHU
January 11, 2017
K.P.GIRISH Vs. THRISSUR GOVERNMENT MEDICAL COLLEGE EMPLOYEES CO-OPERATIVE SOCIETY
October 7, 2017
K.P.JOHNY Vs. THE GENERAL MANAGER
March 20, 2017
K.P.RAJAN Vs. AYISHA
August 25, 2017
K.R. KOCHU KRISHNAN Vs. SUB INSPECTOR OF POLICE, MANNARKKAD POLICE STATION, MANNARKAD, AND OTHERS
September 18, 2017
K.R.RAJESH KUMAR Vs. INSPECTOR OF POSTS
August 9, 2017
K.R.RAMAKRISHNAN S/O. KURUMBAN KANDATH RAVUNNY Vs. MANAGER, COURT OF ENQUIRY COMMISSIONER
June 20, 2017
K.RAMACHANDRAN PILLAI Vs. INDIAN OIL CORPORATION LTD
July 6, 2017
K.RAMESH Vs. P.K.MOIDEEN KOYA
July 18, 2017
K.S.MUHAMMED ROSHAN Vs. STATE OF KERALA
May 23, 2017
K.S.SHINUMOL Vs. STATE OF KERALA
June 1, 2017
K.SASI Vs. THANKAMANI
February 8, 2017
K.SATHEESHAN Vs. BETHURPARA MILK PRODUCERS CO-OPERATIVE SOCIETY LTD.
September 1, 2017
K.SATHYAN Vs. K.K.BABU
March 16, 2017
K.SEKHARAN Vs. STATE OF KERALA
January 23, 2017
K.SUBAIR Vs. STATE OF KERALA
July 11, 2017
K.T. INDIRA AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT (REVENUE), THIRUVANANTHAPURAM AND OTHERS
March 29, 2017
K.T. PAUL S/O. THOMAS Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD(SPECIAL TAHSILDAR(LA), KARAPUZHA BANASURASAGAR IRRIGATION PROJECT KALPETTA)PIN
June 5, 2017
K.T. SANTHOSH Vs. STATE OF KERALA
September 23, 2017
K.V. MOHANAN Vs. COMMERCIAL TAX OFFICER, 2ND CIRCLE, THRISSUR
September 26, 2017
K.V.AJITH KUMAR Vs. STATE OF KERALA
June 19, 2017
K.V.BASHEER Vs. KAMBIKKAL KIZHAKKE VALAPPIL ALIKUTTY
August 26, 2017
K.V.SHAJI Vs. THE DHANALAXMI BANK LTD
November 16, 2017
KABEER Vs. BINEESH
March 20, 2017
KABEER Vs. NAZRIN
January 5, 2017
KABEER Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 5, 2017
KAIPUZHA SERVICE CO-OPERATIVE BANK LTD Vs. P P JOHNSON MANAGING DIRECTOR
July 26, 2017
KAIRALI GRANITES (M/S.) Vs. STATE OF KERALA
August 9, 2017
KAIRALI HANDLOOMS WATER TANK ROAD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS AND SER
July 12, 2017
KAKKANATTU BALAGOPALAN NAIR DEEPU Vs. STATE OF KERALA
February 6, 2017
KALA FASHION FABRICS (M/S.) AND ANOTHER Vs. STATE OF KERALA AND OTHERS
April 12, 2017
KALASAKKARAN MATHI AND OTHERS Vs. KALASAKKARAN CHEMMARAN AND OTHERS
November 14, 2017
KALATHIL KOOLOTH PATTARATH NALINI Vs. SECRETARY TO GOVERNMENT REGISTRATION DEPARTMENT
September 20, 2017
KALATHUMPADIKKAL VALSALA W/O LATE P V SURENDRAN Vs. AMEER AHMMEDKANHIRANDI S/O AHAMMED ISMAIL
December 14, 2017
KALLADIKKATTIL MOHAMMED JAMAL Vs. STATE OF KERALA
June 14, 2017
KALLADIKKATTIL MOHAMMED JAMAL Vs. STATE OF KERALA
July 14, 2017
KALLIANI Vs. STATE OF KERALA
March 24, 2017
KALLUMBRATH BABU Vs. THENGUMTHAREMMAL SANKARAN (DIED) AND OTHERS
August 21, 2017
KALYAN SIKS TRICHUR (P) LTD. Vs. STATE OF KERALA
July 10, 2017
KALYAN SILKS TRICHUR (P) LTD Vs. JOINT COMMISSIONER OF INCOME TAX, THRISSUR
October 16, 2017
KALYAN TOURIST HOME Vs. STATE OF KERALA
January 23, 2017
KALYAN JEWELLERS INDIA LTD Vs. STATE OF KERALA REPRESENTED BY THE COMMISSIONER OF COMMERCIAL TAXES
November 23, 2017
KALYANI Vs. GOPALAN, S/O SANKARAN
February 6, 2017
KAMALA DEVI AMMA Vs. RAJAN
September 20, 2017
KAMALAKSHY @ KAMALAM Vs. T.P. AYISHA
June 20, 2017
KAMALAMMA, D/O KARTHYAYANIAMMA Vs. A C DAVID S/O ARIMBUR CHACKO
November 29, 2017
KAMALASANAN Vs. STATE OF KERALA REPRESENTED BY DGP
December 11, 2017
KAMALASANAN, S/O. VASU Vs. ASWATHI P., D/O. PURUSHOTHAMAN AND OTHER
April 10, 2017
KAMMEDKUTTY P. K. Vs. STATE OF KERALA
April 12, 2017
KANAN DEVAN Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX
November 16, 2017
KANCHANA Vs. SEETHI MARAKKARAKATH ALIKOYA WAKF
October 23, 2017
KANDIYIL MEETHAL ARAVINDAN AND OTHERS Vs. ARAMBACHALIL SANTHAKUMAR AND OTHERS
November 9, 2017
KANHACHANKANDY VIJAYAN S/O RAMAN Vs. PANDARAKANDI KAMALA
March 31, 2017
KANHIKAVU KUNHIKRISHNAN Vs. ASHARAF
January 13, 2017
KANHIKAVU KUNHIKRISHNAN S/O IMBICHAN Vs. ASHARAF S/O POKKER HAJI
July 27, 2017
KANHIRAKOTTIL MANI, DIED D/O. IMBICHIKANDAN, RESIDING AT THAZHEKKODE AMSOM, KATCHERI DESOM, KOZHIKODE TALUK, KOZHIKODE DISTRICT Vs. MADHAVI (DIED) WIDOW OF ARUMUGHAN, CHAYAMPURATH HOUSE, P.O. MUKKOM, KOZHIKODE DISTRICT
February 14, 2017
KANIYARAKATH ELIYAMMA AND OTHERS Vs. PUNCHAL MANI
April 10, 2017
KANJIRAPPALLY HOUSING CO-OPERATIVE SOCIETY Vs. E A JOHNSON
March 6, 2017
KANNOTHUMKANDY SIRAJ Vs. K SUBAIR & ANOTHER
January 16, 2017
KANNUR UNIVERSITY Vs. JESBIN JOY
August 31, 2017
KANNUR UNIVERSITY REPRESENTED BY ITS REGISTRAR Vs. JESBIN JOY
December 20, 2017
KANSAI NEOLAC PAINTS LIMITED Vs. PRATEESH ENGINEERING ENTERPRISES AND OTHERS
February 8, 2017
KARAMANA CO-OPERATIVE URBAN BANK LTD. Vs. SUJATHA
May 31, 2017
KARIPPAL KALLAMBALLY THARAWAD KSHETHRA PARIPALANA Vs. K K DIVAKARAN S/O LATE P KANNAN NAIR
June 21, 2017
KARIPPOOR KUNHIMOOSA S/O MOIDEEN Vs. DISTRICT COLLECTOR
June 21, 2017
KARTHIK B Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
November 9, 2017
KARTHIK B Vs. ABDUL KALAM TECHNOLOGICAL
April 20, 2017
KARTHIKA CHANDRAN Vs. THE COMMISSIONER FOR ENTRANCE EXAMINATIONS
August 19, 2017
KARTHU AND OTHERS Vs. ANTONY AND OTHERS
March 28, 2017
KARUN DUTT SINGH ALIAS RINKU SINGH Vs. COMMISSIONER OF INCOME TAX
August 23, 2017
KARUNA MEDICAL COLLEGE Vs. STATE OF KERALA
March 30, 2017
KARUNAKARAN Vs. SADASIVAN
February 13, 2017
KATTILMEKKATHIL SREE DEVI TEMPLE Vs. INSPECTOR OF POLICE
November 14, 2017
KAUSER EDAPPAGATH Vs. STATE OF KERALA
March 10, 2017
KAVITHA G.PILLAI Vs. DIRECTOR OF ENFORCEMENT, GOVERNMENT OF INDIA
July 26, 2017
KAVITHA, K.P, W/O. SIVADAS Vs. THE LABOUR COURT, ERNAKULAM
July 10, 2017
KAVYA MADHAVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
September 25, 2017
KCM APPLIANCES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 7, 2017
KEEZHUPULLI SUBRAMANIAN Vs. PANTHAPILAKKAL PUSHPA, D/O. KRISHNAN
October 4, 2017
KEMEMA LISBETH MATHEW D/O. LATE JACOB MATHEW AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR KOTTAYAM
August 7, 2017
KERALA ADMINISTRATIVE TRIBUNAL Vs. STATE OF KERALA
August 4, 2017
KERALA ADVOCATE CLERKS ASSOCIATION, STATE COMMITTEE Vs. M.V. MURALEEDHARAN NAIR
August 1, 2017
KERALA BUS TRANSPORT ASSOCIATION Vs. GOVERNMENT OF KERALA
January 10, 2017
KERALA CONSTRUCTION AND TAILORING WORKERS SOLIDARITY INTUC UNION,REPRESENTED BY ITS SECRETARY SUKUMARAN N Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY FOR LABOUR DEPARTMENT, GOVT. SECRETARITE, THIRUVANANTHAPURAM
October 17, 2017
KERALA FINE ARTS SOCIETY, FINE ARTS AVENUE, KOCHI Vs. P. GOPINATHAN NAIR AND OTHERS
November 8, 2017
KERALA FOREST DEVELOPMENT CORPORATION LTD Vs. THOMAS.P.V
November 10, 2017
KERALA HIGH COURT ADVOCATES ASSOCIATION Vs. STATE OF KERALA
November 22, 2017
KERALA JUDICIAL OFFFICERS ASSOCIATION AND OTHERS Vs. STATE OF KERALA AND OTHERS
May 22, 2017
KERALA KHADI GRAMA VYAVASAYA BOARD Vs. KANAKAKKUNNU DEVELOPMENT TRUST
January 17, 2017
KERALA MINERALS AND METALS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER II
June 29, 2017
KERALA PLANTATIONS Vs. TRAVANCORE DEVASWOM BOARD
August 29, 2017
KERALA PUBLIC SERVICE COMMISSION Vs. SAJIDHA.S
September 27, 2017
KERALA PUBLIC SERVICE COMMISSION, REPRESETNED BY ITS SECRETARY Vs. SATHEEKUMARI V
February 9, 2017
KERALA SELF FINANCING DENTAL COLLEGE MANAGEMENTS CONSORTIUM Vs. STATE OF KERALA
November 2, 2017
KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD., Vs. P.S. HASHER
June 13, 2017
KERALA STATE BEVERAGES Vs. STATE OF KERALA
February 21, 2017
KERALA STATE BEVERAGES Vs. STATE OF KERALA
July 28, 2017
KERALA STATE BEVERAGES Vs. SANTHOSH KUMAR M.S
July 26, 2017
KERALA STATE BEVERAGES (MANUFACTURING & MARKETING) CORPORATION LIMITED Vs. STATE OF KERALA
November 14, 2017
KERALA STATE CASHEW DEVELOPMENT CORPORATION Vs. C THOMAS PANIKKAR
November 13, 2017
KERALA STATE CASHEW DEVLOPMENT CORPORATION LTD. Vs. M/S. BINOD CASHEW CORPORATION AND OTHERS
July 12, 2017
KERALA STATE CHALACHITRA ACADEMY Vs. UNION OF INDIA
November 15, 2017
KERALA STATE CO Vs. ETTUMANOOR MUNICIPALITY, ETTUMANOOR, KOTTAYAM, REPRESENTED BY ITS SECRETARY AND OTHERS
April 4, 2017
KERALA STATE CO-OPERATIVE BANK LIMITED Vs. STATE BANK OF INDIA
February 28, 2017
KERALA STATE CO-OPERATIVE HOSPITAL COMPLEX AND CEN Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
April 5, 2017
KERALA STATE ELECTRICITY BOARD Vs. SULABHA MARKETING
April 12, 2017
KERALA STATE ELECTRICITY BOARD Vs. FR JOSEPH NAMBIKATH
September 20, 2017
KERALA STATE ELECTRICITY BOARD Vs. SULABHA MARKETING (P) LTD
August 21, 2017
KERALA STATE ELECTRICITY BOARD Vs. S VRINDA ASSISTANT ENGINEER (ELECTRICAL)
January 13, 2017
KERALA STATE ELECTRICITY BOARD Vs. WESTERN INDIA COTTONS LIMITED
January 9, 2017
KERALA STATE ELECTRICITY BOARD LIMITED Vs. DAMODARAN P
July 27, 2017
KERALA STATE FINANCIAL ENTERPRISES OFFICERS ASSOCIATION Vs. REGISTRAR OF TRADE UNIONS
November 7, 2017
KERALA STATE HANDLOOM WEAVERS CO-OP. SOCIETY, TVM Vs. INDUSTRIAL TRIBUNAL, KOLLAM
July 13, 2017
KERALA STATE HOUSING BOARD Vs. OMANA
March 6, 2017
KERALA STATE ROAD TRANSPORT CORPN. Vs. C.C.E.
August 23, 2017
KERALA STATE ROAD TRANSPORT CORPORATION Vs. P P KUNHI MOHAMMED
February 8, 2017
KERALA STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
November 30, 2017
KERALA STATE WAKF BOARD Vs. ANSARI CHARITABLE TRUST
November 16, 2017
KERALA TRAVEL OPREATORS ASSOCIATIONS Vs. STATE OF KERALA
March 8, 2017
KERALA VARMA THAMPAN Vs. STATE OF KERALA
March 22, 2017
KERALA VETERINARY AND ANIMAL SCIENCE UNIVERSITY Vs. SARATHI INSTITUTE OF VETERINARY AND ANIMAL SCIENCE
August 17, 2017
KERALA WATER AUTHORITY Vs. JOSEPH THOMAS CONTRACTOR
February 20, 2017
KEZHUVEETTIL GOPALAKRISHNAN NAIR Vs. EXECUTIVE OFFICER
July 25, 2017
KHADEEJA. M. D/O. MUHAMMED Vs. ABDUL KAREEM, S/O. AHAMMADKUTTY
February 28, 2017
KHALEEL Vs. ARANJIKKAL JAMAL MUHAMMED AND ANOTHER
November 30, 2017
KHALEELLULLAH A K S/O AMINA Vs. JAFFER MANDIAN S/O ALEEMA
November 28, 2017
KHAYIS A S Vs. MANAGER
November 10, 2017
KIACHAPARAMBIL KANAKAVALLI Vs. MELEKOLLANKANDY KRISHNANKUTTY
August 3, 2017
KIDANGAYAM MUSLIM BROTHERS ASSOCIATION Vs. STATE OF KERALA
February 21, 2017
KINGSTON MOTORS Vs. REGIONAL TRANSPORT OFFICER
June 21, 2017
KISHORE SHANKAR S/O LATE SHANKARAN Vs. THE KARUR VYSYABANK LTD
October 13, 2017
KISHORE SHANKAR,S/O LATE SHANKARAN Vs. KARUR VYSYABANK LTD
October 30, 2017
KITEX GARMENTS LIMITED REPRESENTED BY ITS MANAGING Vs. UNION OF INDIA REPRESENTED BY ITS SECRETARY
February 21, 2017
KITEX GARMENTS LTD., KIZHAKKAMBALAM, ALWAYE Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, TAXES(H)DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
January 17, 2017
KIZHAKKEPARAMBATH HUSSAIN Vs. MANAKKAL MUHAMMAD
May 26, 2017
KKUMBATTU MANI W/O MOIDU Vs. KOVUKKAL RAMLA D/O MOIDU
June 6, 2017
KNR CONSTRUCTIONS LTD Vs. COMMERCIAL TAX OFFICER (WORKS CONTRACT)
February 23, 2017
KOCHAMMU Vs. KUMARAN S/O KATILATH RAVUNNI
July 31, 2017
KOCHI METRO RAIL LIMITED Vs. SHANAVAS
December 13, 2017
KOCHURANI CHACKO Vs. K.M. CHACKOCHEN
July 5, 2017
KOLAVAN Vs. SALIM
November 27, 2017
KOLLAM DISTRICT RIFLE ASSOCIATION Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY, MINISTRY OF HOME AFFAIRS, JAI SINGH MARG, CONNAUGHT PLACE, NEW DELHI, DELHI
September 14, 2017
KOLUTHARA EXPORTS LTD. Vs. COMMISSIONER OF C. EX. & CUS., ERNAKULAM-II
January 11, 2017
KOMALAMMA, D/O NANIKUTTY AMMA Vs. SARADAMMA, D/O KAMALAKSHI AMMA
June 30, 2017
KOMALAPURAM SPINNING AND WEAVING MILLS Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 19, 2017
KONNOTH ASHRAF Vs. REVENUE DIVISIONAL OFFICER
August 7, 2017
KORAH Vs. RACHEL ZACHARIA
October 30, 2017
KORAH M. P. (DR.) Vs. DR. RACHEL ZACHARIA @ RAHEL
October 19, 2017
KOSHY JOHN Vs. STATE OF KERALA
December 4, 2017
KOTTAYAM DISTRICT CO-OPERATIVE BANK LTD., Vs. CO-OPERATIVE TRIBUNAL
September 19, 2017
KOTTAYAM MUNICIPALITY Vs. KODUR HOUSE PLOT OWNERS ASSOCIATION
March 30, 2017
KOZHUVANAL GRAMA PANCHAYATH, KOTTAYAM Vs. M. A. JOSE
March 1, 2017
KRISHANADAS Vs. STATE OF KERALA
March 2, 2017
KRISHNA BROTHERS Vs. COMMISSIONER OF CUSTOMS
June 23, 2017
KRISHNA DASAN Vs. STATE OF KERALA
September 28, 2017
KRISHNA KUMAR B. Vs. STATE OF KERALA
November 8, 2017
KRISHNAKUMAR K.B. S/O. BHASKARAN NAIR Vs. NEW INDIA ASSURANCE COMPANY LIMITED MUVATTUPUZHA
October 3, 2017
KRISHNAN Vs. VIKRAMAN NAIR
September 25, 2017
KRISHNAN N. Vs. STATE OF KERALA
February 8, 2017
KRISHNANAND S/O BHASKARAN Vs. AJESHKUMAR S/O KELU
February 1, 2017
KRISHNANKUTTY Vs. MOHAMMED
July 12, 2017
KSEB LTD., TVM Vs. DAMODARAN P.
July 27, 2017
KSEB, TVM AND ANOTHER Vs. SULABHA MARKETING (P) LTD. AND OTHERS
August 21, 2017
KUMARA MENON AND OTHERS Vs. MOHANAN AND OTHERS
March 3, 2017
KUMARAN Vs. ROY MATHEW
January 13, 2017
KUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 20, 2017
KUMARY K.K. W/O.VENU K.G. Vs. KERALA VETERINARY AND ANIMAL SCIENCES UNIVERSITY
August 9, 2017
KUMBLA SERVICE CO-OPERATIVE BANK Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
May 31, 2017
KUNDAMADATHIL VIJAYALAKSHMI AMMA Vs. KUNHIMOHAMMED
March 24, 2017
KUNHALAN MANSOOR K K S/O KUNHALAN MOIDU Vs. STATE OF KERALA
October 31, 2017
KUNHI MOHAMMED Vs. M/S. SREERAM TRANSPORT FINANCE COMPANY LTD.
September 28, 2017
KUNHI MOHAMMED K. Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
March 6, 2017
KUNHI MOHAMMED, K. AND ANOTHER Vs. DISTRICT LEVEL AUTHORIZATION COMMITEE AND OTHERS
March 22, 2017
KUNHIKOYAMUTTY T. P. Vs. A. P. MUHAMMED KUTTY
July 27, 2017
KUNHITHARUVAI MEMORIAL CHARITABLE TRUST Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
November 28, 2017
KUNJACHAN Vs. VENUGOPALAN
February 17, 2017
KUNJELI MATHEW Vs. ENFORCEMENT OFFICER (RECOVERY)
May 23, 2017
KUNJIRAMAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
October 9, 2017
KUNJU SANKARAN ACHARY BABU ACHARY Vs. AMEEN PILLAI HASSANKANI ROWTHER AMEEN MANZIL
September 19, 2017
KUNJUKUNJU S/O CELESTINE Vs. LEELAMMA MICHAEL W/O MICHAEL
January 9, 2017
KUNNATHUKALATHIL JEWELLERS Vs. ASST. COMMISSIONER(KVAT) COMMERCIAL TAXES SPECIAL CIRCLE
July 17, 2017
KURIAKOSE Vs. JOSEPH
November 6, 2017
KURIAKOSE Vs. KRISHNANKUTTY NAIR
March 31, 2017
KURIAKOSE ELIAS COLLEGE Vs. STATE OF KERALA
August 24, 2017
KURIAN @ JACOB Vs. CHELLAMMA JOHN
September 28, 2017
KURIAN PHILIP Vs. MRS. MARY THOMAS
September 13, 2017
KURUVILA VARGHESE AND OTHERS Vs. SOBHA VARGHESE
June 13, 2017
KUTTAPPA KURUP KALAKKATTU VEEDU Vs. STATE OF KERALA REP. BY DISTRICT COLLECTOR, ALAPPUZHA
July 24, 2017
KUTTIAMAN ALIAS SREEDHARAN AND OTHERS Vs. RADHAKRISHNAN UKKU NAIR AND OTHERS
January 6, 2017
KUTTIKOL SERVICE CO-OPERATIVE BANK Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
May 31, 2017
KUTTYKRISHAN PILLAI Vs. DISTRICT COLLECTOR
January 6, 2017
KVM COLLEGE OF NURSING, ALAPPUZHA Vs. STATE OF KERALA
April 7, 2017
L G ELECTRONICS INDIA (P) LIMITED Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
July 3, 2017
L S DINKAR S/O LAXMANA SHENOI Vs. DIVAKARA KAMMATH S/O RAMADASA KAMMATH
February 22, 2017
L VINOD, S/O LAKSHMANAN PILLAI Vs. DEPUTY GENERAL MANAGER STATE BANK OF INDIA
January 31, 2017
L.K. SAVITHRI AND OTHERS Vs. A.K. AJAYAKUMAR
July 25, 2017
L.VIJAYALEKSHMI Vs. LAKSHMI @ AMBIKA
November 15, 2017
LAILA Vs. THE SUB INSPECTOR OF POLICE
December 14, 2017
LAILA Vs. SOOSAMMA CHACKO
March 20, 2017
LAJU P V Vs. STATE CO-OPERATIVE ELECTION COMMISSION
July 25, 2017
LAJU P.V. Vs. THE STATE CO-OPERATIVE ELECTION COMMISSION
May 29, 2017
LAKSHMANAN Vs. STATE OF KERALA
April 28, 2017
LAKSHMI Vs. STATE OF KERALA
April 10, 2017
LAKSHMI ENTERPRISES Vs. STATE BANK OF INDIA
November 28, 2017
LAKSHMI HOTELS & RESORTS Vs. STATE OF KERALA
July 31, 2017
LALITHA MURALEEDHARAN Vs. COMMI SSIONER OF COMMERCIAL TAXES TAXES TOWER
June 14, 2017
LARSEN & TOUBRO LTD Vs. DEPUTY COMMISSIONER
April 12, 2017
LARSEN AND TOUBRO LTD. Vs. THE DIRECTOR GENERAL OF POLICEAND OTHERS
December 13, 2017
LATCHOUMYCANDANE CALIVARATHAN Vs. S.ANBAZHAGI
May 22, 2017
LATHA Vs. STATE OF KERALA
April 6, 2017
LATHA GOPINATHAN Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
March 21, 2017
LATHEESH BABU P.T. Vs. STATE OF KERALA
August 1, 2017
LATHIKA V.MENON Vs. BINDHU K.S.
February 7, 2017
LAXMI CRANES & TRAILERS (P) LTD., COCHIN Vs. UNION OF INDIA
June 23, 2017
LEELA Vs. STATE OF KERALA
November 21, 2017
LEELA M.M. Vs. K.K. KARTHIYAYINI AND OTHERS
July 5, 2017
LEELAMMA BABY Vs. R.ANIL KUMAR
August 22, 2017
LEELAMMA SEBASTIAN Vs. DIOCESE OF VIJAYAPURAM, A ROMAN CATHOLIC DIOCESE, REPRESENTED BY ITS BISHOP DR. SEBASTIAN THEKKECHERIL,
November 23, 2017
LEELAMMA, N.P. Vs. MONI, M.A.
April 6, 2017
LEENA THOMSON Vs. REENA JUDE THADEVOUS
August 16, 2017
LEJU SAJI KUMAR W/O A K SAJIKUMAR Vs. MINISTRY OF PETROLEUM & NATURAL GASES
November 9, 2017
LEKHA, D/O. KRISHNAKUMARI, SOUPARNIKA Vs. BIJITH KUMAR S/O. PARAMESWARAN NAIR
January 25, 2017
LEKSHMY DEVY Vs. ASSISTANT DIVISIONAL OFFICER
November 21, 2017
LEO SEBASTIAN Vs. MAZHUVANNOOR GRAMA PANCHAYAT AIRAPURAM PO, ERNAKULAM DISTRICT, PIN
January 24, 2017
LETHIKA BHAI.C Vs. STATE OF KERALA
November 20, 2017
LEVEL 10 RETAIL VENTURE Vs. STATE TAX OFFICER STATE GOODS AND SERVICE TAX DEPA
November 24, 2017
LICENSED COOLIE PORTERS ASSOCIATION (AITUC), THRISSUR Vs. SENIOR DIVISIONAL MANAGER (COMMERCIAL), SOUTHERN RAILWAY
October 9, 2017
LIJESH M.P. Vs. PALLIPPURAM GRAMA PANCHAYAT
July 31, 2017
LIJU S/O GOPALAKRISHNAN Vs. AJITHAKUMARI
March 23, 2017
LILLY. M., SOUBHAGYA Vs. STATE OF KERALA AND OTHERS
June 21, 2017
LIMA Vs. STATE OF KERALA
February 21, 2017
LINIMOL C. V. Vs. MALAPPURAM CO-OPERATIVE SPINNING MILLS
June 5, 2017
LINSARAJI Vs. STATE OF KERALA
November 9, 2017
LIONS CLUB OF THRIKKAKARA Vs. GREATER COCHIN DEVLOPMENT AUTHORITY (GCDA)
February 23, 2017
LISAMMA Vs. SARAMMA
April 5, 2017
LISAMMA THOMAS, D/O THOMAS Vs. P I CHERIAN, S/O ITTY IPE
October 12, 2017
LISSY BABU Vs. GEORGE VARGHESE
August 23, 2017
LISSY PAUL Vs. NJARAKKAL GRAMA PANCHAYATH
July 7, 2017
LISSY PAUL Vs. NJARAKKAL GRAMA PANCHAYATH
August 31, 2017
LISY P.T., PROPRIETOR OF M/S. LISY AGENCIES Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE), NEW DELHI, PIN
May 22, 2017
LITTLE FLOWER KURIES & ENTERPRISES LTD. Vs. SANDEEP
October 17, 2017
LOKAMALESWARAM SERVICE CO Vs. N. V. MOHANADAS S/O. VELAYUDHAN AND OTHER
July 3, 2017
LONAN PILLAI Vs. ROY AND OTHERS
August 4, 2017
LOUCY BABU Vs. DIRECTOR GENERAL OF PRISONS AND CORRECTIONAL SERVICE
January 19, 2017
M A M MUNEER Vs. DISTRICT COLLECTOR, KAKKANAD CIVIL STATION
December 1, 2017
M AYAMUTTY Vs. KUNHIMOITHEEN
January 24, 2017
M C ABDUL RAHMAN MARIYUMMA MANZIL Vs. STATE OF KERALA
May 25, 2017
M C SIVADASAN Vs. M C SUNANDA
March 20, 2017
M DILEEP S/O HANEEFA RAWTHER Vs. M SHAILA D/O MOHAMMED HUSSAIN
August 3, 2017
M DOMINIC AGED 60, SON OF MARCILINE, KUZHUVAYAL PURAYIDAM KAIKULANGARA WEST, VADI, KACHERY P.O, KOLLAM 691 013 Vs. THE PRESIDING OFFICER LABOUR COURT, KOLLAM PIN 691 001
January 13, 2017
M G VENU Vs. SBI LIFE INSURANCE COMPANY LIMITED
April 11, 2017
M I SHAJAHAN Vs. ALICE @ ALICE GEORGE
December 11, 2017
M JEEVAN LAL Vs. UNIVERSITY OF KERALA
December 6, 2017
M K ABRAHAM S/O M G KOSHY Vs. JAYACHANDRAN K S/O KARUNAKARAN
June 21, 2017
M K SALIM S/O LATE HAJI M K AHMED KUNJU Vs. UNION OF INDIA
June 14, 2017
M K SASEENDRAN S/O M K RAGHAVAN Vs. KAKKODI GRAMA PANCHAYATH
July 24, 2017
M K SHAJI Vs. P KHASIM
October 4, 2017
M K SOUMINI Vs. M K SREEDHARAN AND OTHERS
January 10, 2017
M M SREEMATHI Vs. T V RAJALAKSHMI
January 24, 2017
M M THOMAS Vs. KOLAYAD GRAMA PANCHAYATH
January 19, 2017
M MANOJKUMAR S/O C K KUNCHIKRISHNAN Vs. STATE OF KERALA
September 25, 2017
M MEHAROOB Vs. ABDUL NAZAR
August 1, 2017
M N RAVEENDRAN AND ANOTHER Vs. V V SIVAPRASAD
May 22, 2017
M NIZAMUDEEN, S/O MEERASAHIB Vs. MANAGING DIRECTOR, VENJARAMOODU CO-OPERATIVE RUBBE
August 1, 2017
M P KORAH S/O LATE PAILY Vs. RACHEL ZACHARIA @ RAHEL D/O LATE PAILY
October 19, 2017
M R REGHUCHANDRABAL S/O RAGHAVAN NADAR Vs. STATE OF KERALA
September 22, 2017
M R SHINY BABU W/O LATE M R BABU Vs. STATE OF KERALA
March 7, 2017
M S ANILKUMAR Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
July 6, 2017
M S RADHAKRISHNAN, S/O M N SREEDHARAN Vs. STATE OF KERALA
July 13, 2017
M SADIQUE Vs. STATE
August 25, 2017
M SANKARAMANI, S/O S MUTHUKRISHNAN Vs. SEVA BHARATHI, REP BY ITS GENERAL SECRETARY
May 25, 2017
M SRAJU Vs. CHERPULASSERY CO-OPERATIVE URBAN BANK LIMITED
December 13, 2017
M SURENDRAN Vs. STATEOF KERALA REPRESENTED BY ITS SECRETARY
December 8, 2017
M V JOHNSON Vs. REGISTRAR OF BIRTH AND DEATH CORPORATION OF THRISSUR
January 4, 2017
M V THAMBAN @ BALAKRISHNAN Vs. NATIONAL INSURANCE CO LTD
December 20, 2017
M. AHAMMEDKUTTY Vs. K.P. GOVINDANKUTTY NAIR
May 31, 2017
M. ALI Vs. THE CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD V.I.P ROAD, KALOOR, KOCHI
October 9, 2017
M. BABU, SR. ACCOUNTS OFFICER Vs. UNION OF INDIA
June 30, 2017
M. E. S. PONNANI COLLEGE Vs. DEBASHISH KUMAR BEHRA
October 10, 2017
M. ELIZABETH Vs. MOTHER SUPERIOR ST.MARYS ENGLISH MEDIUM SCHOOL
January 10, 2017
M. GEETHA KUMARY AND OTHERS Vs. K. RAVEENDRAN ACHARY AND OTHERS
February 9, 2017
M. IKBAL Vs. A. THAJUDEEN, S/O ABDUL SALAM, ANOORTHEKKATHIL, KILIKKOLLOOR P.O., KILIKKOLLOOR VILLAGE, KOLLAM
September 22, 2017
M. JIGESH Vs. P.K. BASHEERA
August 25, 2017
M. RAMACHANDRA WARRIER Vs. C.P. JAYASREE
August 22, 2017
M. RAMACHARAN, S/O. MARI (WRONGLY)TYPED AS KASI,IN THE JUDGMENT Vs. M. VASANTHA,D/O. P.N.C. MUTHU
January 4, 2017
M. SEENATH Vs. STATE OF KERALA
October 6, 2017
M. SHERIF Vs. STATE OF KERALA AND OTHERS
August 17, 2017
M. SUBRAMANIAN Vs. A.M. AMMATHUL HAI
August 17, 2017
M. THAJIMU Vs. THE STATE OF KERALA AND OTHERS
November 13, 2017
M. THAJUNEESA Vs. DISTRICT COLLECTOR, PALAKKAD 678001, AND OTHERS
June 23, 2017
M.A SAJITH Vs. SUB INSPECTOR OF POLICE
June 16, 2017
M.A. ABDUL KAREEM Vs. MARTIN @ GIGI AND OTHERS
September 18, 2017
M.C. SUBRAMANIAN Vs. STATE OF KERALA
June 21, 2017
M.C.ABDUL RAHMAN Vs. STATE OF KERALA
March 24, 2017
M.D.SIVAKUMAR Vs. PREMINI@PREMA
August 16, 2017
M.E.S.PONNANI COLLEGE Vs. DEBASHISH KUMAR BEHRA
August 25, 2017
M.G JOJOMON MARUTHOR Vs. COCHIN MUNICIPAL CORPORATION REPRESENTED BY ITS SECRETARY, ERNAKULAM, KOCHI
January 31, 2017
M.G. GOPINATHAN S/O. M.G. GOVINDAN Vs. SPECIAL TAHSILDAR(LA) KOZHIKODE CITY ROAD IMPROVEMENT PROJECT, KOZHIKODE AND OTHERS
July 26, 2017
M.G. SREEKUMAR Vs. THE DIRECTOR GENERAL, ALL INDIA RADIO
September 14, 2017
M.J. SHIBIN Vs. K.C. DIJI
August 9, 2017
M.K. KOYA Vs. UNION TERRITORY OF LAKSHADWEEP
June 8, 2017
M.K. RAMAKRISHNAN UPPER DIVISION CLERK, ALTHIYOOR PERUM THRIKKOVIL DEVASWOM, MALAPPURAM DISTRICT AND OTHERS Vs. THE MALABAR DEVASWOM BOARD
October 10, 2017
M.K. SHIVADASAN, S/O KUNJUKUNJU REPRESENTED BY POWER OF ATTORNEY HOLDER K.R. RAJAPPAN AND OTHERS Vs. MUNICIPAL SECRETARY, CHENGANNUR MUNICIPALITY, CHENGANNUR 689 121 AND OTHERS
February 6, 2017
M.K.MURALEEDHARAN Vs. STATE OF KERALA
November 10, 2017
M.K.SALIM Vs. UNION OF INDIA
June 14, 2017
M.L.CHANDRAN Vs. UNION OF INDIA
June 16, 2017
M.M. GEORGE Vs. LINU VARGHESE S/O CHACKO VARGHESE
October 9, 2017
M.MOHAMMED RASHEED Vs. UNION OF INDIA
August 21, 2017
M.N. PURUSHOTHAMAN, S/O. MADHAVAN Vs. STATE OF KERALA, STATE OF KERALA
September 13, 2017
M.P. PHILIP Vs. THE SUPERINTENDING ENGINEER AND DEPUTY CHIEF ENGINEER (MECH)
January 9, 2017
M.P.JOY Vs. M.N.VINODHAN
August 4, 2017
M.S. DIVAKARAN (DIRECTOR) Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, TAXES DEPARTMENT, SECRETARIAT, TRIVANDRUM
October 31, 2017
M.S. SALIM Vs. M. SREEKUMAR S/O. V. MADHAVA KURUP, DEPUTY TAHSILDAR, TALUK OFFICE, THIRUVALLA 689 622 RESIDING AT DREEPADAM, MANNAR P.O, ALAPPUZHA, KERALA 689 622 AND OTHERS
October 5, 2017
M.T.CONSTRUCTION COMPANY Vs. SUPERINTENDING ENGINEER
November 1, 2017
M.V. VISHAK KUMAR Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK
August 4, 2017
M/S AJAY & CO Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2017
M/S FLEMINGO DUTY FREE SHOP PVT. LTD AND ANOTHER Vs. UNION OF INDIA AND OTHERS
August 22, 2017
M/S HALIFAX DEVELOPERS PVT LTD Vs. THE STATE OF KERALA
July 12, 2017
M/S INDUS MOTOR COMPANY PRIVATE LIMITED Vs. THE STATE OF KERALA
November 8, 2017
M/S PARTHAS INFO PARK PVT LTD. Vs. ASST. COMMISSIONER OF INCOME TAX
June 7, 2017
M/S SAI SERVICE STATION LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS
July 7, 2017
M/S. ANGEL ADMARK PVT. LIMITED, 404, PRAGATI TOWER RAJENDRA PLACE, NEW DELHI Vs. M/S. NOIDA SOFTWARE TECHNOLOGY PARK LTD (NSTPL), SCINDIA VILLA, SAROJINI NAGAR, RING ROAD, NEW DELHI
February 14, 2017
M/S. ASCICS TRADING COMPANY Vs. ASSISTANT STATE TAX OFFICER
October 4, 2017
M/S. BHIMA ENTERPRISES Vs. ASSISTANT STATE TAX OFFICER AND OTHERS
October 13, 2017
M/S. DEAR INDIA BUILDERS AND RELATORS (P) LTD. Vs. ELIZABATH B, C/O. SAJI MOHAN S.J.
September 14, 2017
M/S. HOTEL CHEMBARATHY GARDEN Vs. UNION OF INDIA
November 6, 2017
M/S. HOTEL DELIZA RESIDENCY Vs. STATE OF KERALA
June 27, 2017
M/S. KANSAI NEOLAC PAINTS LIMITED Vs. M/S. PRATEESH ENGINEERING ENTERPRISES AND OTHERS
February 8, 2017
M/S. LOGIWARE SYSTEMS AND SOLUTIONS LOGIWARE LOGISTICS AND WAREHOUSING PARK Vs. THE SUPERINTENDENT OF POLICE (RURAL) ALUVA PIN
October 17, 2017
M/S. M.S.BUILDING MATERIALS Vs. ASSISTANT COMMISSIONER (ASSESSMENT)
January 6, 2017
M/S. MAHAVISHNU TRADERS (HOTEL ROYAL FORT) Vs. STATE OF KERALA
November 3, 2017
M/S. MARY MATHA Vs. STATE OF KERALA
February 20, 2017
M/S. MUTHOOT APT CERAMICS LTD Vs. GLOBAL IMPEX AND OTHERS
November 16, 2017
M/S. ORIENT UNDERWATER ENGINEERS (PVT.) LTD., NOW HAVING ITS OFFICE AT L Vs. THE BOARD OF TRUSTEES, COCHIN PORT TRUST, WILLINGDON ISLAND, COCHIN
January 19, 2017
M/S. P.C. THOMAS & CO. Vs. STATE OF KERALA
October 26, 2017
M/S. PAHARPUR COOLING TOWERS LIMITED Vs. STATE OF KERALA
January 5, 2017
M/S. REAL FORTS & RESORTS PVT. LTD. Vs. COMMISSIONER OF INCOME TAX CALICUT
October 31, 2017
M/S. SHERIFF AND COMPANY Vs. THE CHIEF ENGINEER HARBOUR ENGINEERING DEPARTMENT AND OTHERS
November 22, 2017
M/S. SHIRAM TRANSPORT FINANCE CO LTD. Vs. NADUVACHERI BALAKRISHNAN AND OTHERS
July 5, 2017
M/S. ST. GEORGE ELECTRICALS & CONTRACTORS Vs. DEPARTMENT OF COMMERCIAL TAXES
November 14, 2017
M/S. ST. GEORGE ELECTRICALS & CONTRACTORS Vs. THE INTELLIGENCE OFFICER
November 14, 2017
M/S. TATA TEA LIMITED, REGIONAL OFFICE, MUNNAR, KDH VILLAGE, DEVICOLAM TALUK, IDUKKI DISTRICT Vs. SMT. VALARMATHI TEA SHOP NO. IX/3071 NEAR PRIYA THEATRE, NULLATANNI ROAD, MUNNAR 685 612, KDH VILLAGE, DEVICOLAM TALUK, IDUKKI DISTRICT
February 1, 2017
M/S. UNITED TELECOMS LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY MISSION (KSITM) AND ANOTHERS
December 21, 2017
M/S. VENAD DESIGNERS Vs. THE INTELLIGENCE OFFICER
June 28, 2017
M/S.BHIMA JEWELLERY & DIAMONDS Vs. THE DEPUTY COMMISSIONER (INTELLIGENCE)
November 7, 2017
M/S.GEO FOUNDATIONS Vs. M/S.SMART CITY (KOCHI) INFRASTRUCTURE PVT. LTD.
March 2, 2017
M/S.INTERNATIONAL NUT ALLIANCE LLC Vs. BINU JOHN
July 6, 2017
M/S.KOMALAPURAM SPINNING AND WEAVING MILLS Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
November 20, 2017
M/S.MILANO ICE CREAM PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
November 13, 2017
M/S.PERUMALIL GRANITE CONSTRUCTIONS Vs. UNION OF INDIA AND OTHERS
November 29, 2017
M/S.ST.MARYS HOTELS PVT.LTD. Vs. STATE OF KERALA
February 13, 2017
M/S.VELAKODE RUBBER AND RECLAIMS PRIVATE LIMITED Vs. KAIPARAMABU GRAMA PANCHAYATH
July 5, 2017
MACKBOOL A.K. Vs. STATE OF KERALA, REPRESENTED BY THE LEARNED PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
November 7, 2017
MADAVANA MASJIDUL BADARIYA JAMAATH Vs. SEETHI
July 24, 2017
MADHAVAN Vs. STATE OF KERALA
March 31, 2017
MADHAVAN KUTTY Vs. DISTRICT ENVIRONMENTAL IMPACT ASSESSMENT AUTHORITY
February 16, 2017
MADHU Vs. TRAVANCORE DEVASWOM BOARD
January 10, 2017
MADHU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
September 8, 2017
MADHU Vs. STATE OF KERALA
October 6, 2017
MADHU M B Vs. COMMERCIAL TAX OFFICER
August 25, 2017
MADHU RAMANUJAN & ORS Vs. KERALA STATE SMALL INDUSTRIES ASSOCIATION
January 17, 2017
MADHU REJENDRA PRASAD NAIR Vs. SREELATHA BHASKARAN PILLAI
October 25, 2017
MADHUSOODHANAN Vs. RAJESH. R. NAIR, AND OTHERS
June 23, 2017
MADHUSOODHANAN PILLAI M R Vs. STATE OF KERALA
December 4, 2017
MADHYAMAM BROADCASTING LIMITED Vs. ASIANET SATELLITE COMMUNICATIONS LTD
December 4, 2017
MAGANBALA, D/O. THATTAMPARAMBIL BALAKRISHNAN Vs. CHANDRAN, S/O. CHENNALLIPARAMBIL NARAYANAN
March 17, 2017
MAGGIE Vs. STATE OF KERALA
November 16, 2017
MAHABALA SAFALIA S/O.LAXMANA SAFALIA Vs. STATE OF KERALA
July 12, 2017
MAHARASHTRA APEX CORPORATION LTD Vs. S VINOBA
December 13, 2017
MAHESH Vs. ROOPA
May 30, 2017
MAHESH BABU Vs. KUTTIYIL MEETHAL MOIDU
October 9, 2017
MAHESH S/O RAJAPPAN Vs. STATION HOUSE OFFICER
January 31, 2017
MAHESHKUMAR MENON, I.S. Vs. LABOUR COURT AND ANOTHER
June 27, 2017
MAHINDRA HOLIDAYS AND RESORTS INDIA LTD. Vs. INTELLIGENCE OFFICER
March 29, 2017
MAHINKUTTY Vs. PERUMBAVOOR MUNICIPALITY
July 25, 2017
MAJEED Vs. SAKEENA
August 11, 2017
MAJEED ALANTAVIDE Vs. NALUPURAYIL PUTHIYAVALAPPIL PATHUTTY
September 27, 2017
MAJEED ALANTAVIDE S/O ALI Vs. NALUPURAYIL PUTHIYAVALAPPIL PATHUTTY W/O ABDUL LAT
November 10, 2017
MAJESTIC CONSTRUCTIONS Vs. SUPERINTENDING ENGINEER
December 5, 2017
MAKKATTU KALATHIL SULAIKHA D/O SAIDALAVI Vs. PARUTHIPRA SAIDALIKUTTY S/O POCKER
May 31, 2017
MALANKARA SURIYANI KNANAYA ASSOCIATION AND OTHERS Vs. THOMAS ELIA AND OTHERS
November 16, 2017
MALARVIZHY Vs. A.T.VENKIDACHALAM
June 27, 2017
MALIAKKAL INDUSTRIAL ENTERPRISES Vs. UNION OF INDIA
February 28, 2017
MALLIKA, W/O KOTTIKKAL DEVADAS Vs. NALINI, W/O P M K NAIR
February 8, 2017
MAMMAYIL THEKKE PURAYIL ABDUL AZEEZ Vs. KOZHUKKAL MUDATHIL SOUDHA
June 22, 2017
MANAGER Vs. STATE OF KERALA
November 24, 2017
MANAGER Vs. UNIVERSITY OF KERALA
June 14, 2017
MANAGER Vs. STATE OF KERALA REPRESENTED SECRETARY TO GOVERNMENT
September 19, 2017
MANAGER Vs. STATE OF KERALA
September 18, 2017
MANAGER Vs. DISTRICT EDUCATIONAL OFFICER
March 27, 2017
MANAGER, ANSAR ARABIC COLLEGE VALAVANNUR, MALAPPURAM DISTRICT 676 551A AND OTHER Vs. SRI. P. SHAMSUDHEEN SON OF P. PAREEDKUTTY AND OTHERS
August 17, 2017
MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
November 2, 2017
MANAGER, ELAYIDAM B V L P SCHOOL Vs. DEPUTY DIRECTOR OF EDUCATION KOZHIKODE
August 16, 2017
MANAGER, M K N M HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
June 12, 2017
MANAGER, R.M.V.H.S.S, PERINJANAM, PERINJANAM P.O, TRICHUR DISTRICT AND OTHERS Vs. STATE OF KERALA AND OTHERS
May 22, 2017
MANAGER, S.U.L.P. SCHOOL, KUTTUR, P.O. KOORIYAD, MALAPPURAM DISTRICT Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT, SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM
October 25, 2017
MANAGER, SAI SERVICE STATION LTD Vs. DILEEP GANESH
October 31, 2017
MANAGER, UHSS, MAMBRA Vs. PRINCIPAL ACCOUNTANT GENERAL (AUDIT), KERALA
November 30, 2017
MANAGER, ZAMORINS HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
October 30, 2017
MANAGING DIRECTOR Vs. M VENUGOPALAN NAIR
February 9, 2017
MANAGING DIRECTOR Vs. STATE OF KERALA
November 9, 2017
MANAGING DIRECTOR, KERALA STATE CO-OPERATIVE HOUSING FEDERATION Vs. LEELA ISSAC AND OTHERS
February 28, 2017
MANAGING DIRECTOR, KERALA INDUSTRIAL INFRASTRUCTUR Vs. K CHENTHAMARAKSHAN
August 21, 2017
MANAGING DIRECTOR, KONDODY MOTORS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY HOME SECRETARY
December 13, 2017
MANAGING PARTNER Vs. NEW INDIA ASSURANCE COMPANY LTD
September 14, 2017
MANEESHA M.CHATHELY Vs. STATE OF KERALA
April 10, 2017
MANI K THOMAS Vs. COMMISSIONER OF GIFT TAX
August 17, 2017
MANIKANDAN K Vs. PAZHANISWAMY
August 31, 2017
MANIKANDAN. V Vs. STATE OF KERALA
August 24, 2017
MANIKUTTAN Vs. STATE OF KERALA REPRESENTED BY PROSECUTOR PROSECUTOR
March 23, 2017
MANIKUTTAN Vs. JOHNSON JOHN
June 23, 2017
MANILAL K R Vs. KERALA STATE ELECTRICITY BOARD LTD
September 14, 2017
MANIYAN S/O VELU Vs. PRASANNAN S/O MADHAVAN
November 16, 2017
MANJAKKAT CHANDRAN, S/O KRISHNAN Vs. KAVUPRA MELETHIL BALAKRISHNAN
October 10, 2017
MANJU Vs. DISTRICT COLLECTOR
August 24, 2017
MANJU ANILKUMAR Vs. CHERANALLOOR GRAMA PANCHAYAT
June 27, 2017
MANJU BABU Vs. REO PAUL
November 2, 2017
MANJU G Vs. STATE OF KERALA REPRESENTED BY SECRETARYTO GOVERNMENT
December 13, 2017
MANJULA, W/O VENKITESWARAN V R Vs. RAJESH J PAI, S/O N JAYACHANDRA PAI
August 31, 2017
MANJULAL Vs. UNION OF INDIA
November 29, 2017
MANNAMPARAMBIL DAMODARAN CHETTIYAR Vs. VIJAYAN S/O MELEVEETTIL VELU
June 7, 2017
MANNAMPURATH GEORGE AND ANOTHER Vs. KUNDILE PURAYIL MOIDEEN
January 6, 2017
MANOJ Vs. SEEMA
June 19, 2017
MANOJ ABRAHAM IPS Vs. CHANDRASEKHARAN NAIR, P.P. AND ANOTHER
July 24, 2017
MANOJ GEORGE, S/O GEORGE Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
February 28, 2017
MANOJ K Vs. REGIONAL TRANSPORT AUTHORITY
December 7, 2017
MANOJ KUMAR Vs. SULOCHANA AND ORS.
February 10, 2017
MANOJ MENON Vs. E.K. ABDUL HAMID HAJI AND OTHERS
June 22, 2017
MANOJ P J Vs. KERALA PUBLIC SERVICE COMMISSION
March 8, 2017
MANOJ S/O MATHAI Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
December 20, 2017
MANOJ VARGHESE Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS
October 13, 2017
MANSOOR Vs. STATE OF KERALA
November 20, 2017
MANVISH INFO SOLUTIONS PRIVATE LTD. Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
September 14, 2017
MARGARET Vs. LAND REFORMS APPELLATE AUTHORITY
February 27, 2017
MARGARET SUNNY AND OTHERS Vs. STATE OF KERALA AND OTHERS
September 28, 2017
MARIA GEORGE MATHEW D/O JOSE KAPPEN Vs. DLF SOUTHERN TOWNS PRIVATE LIMITED
November 20, 2017
MARIAKKUTTY MATHEW Vs. ALEYKKUTTY DEVASIA
February 9, 2017
MARIAM BEEVI Vs. SECRETARY
February 8, 2017
MARIAM BEEVI Vs. SECRETARY
March 23, 2017
MARIAMMA JOSE Vs. STATE OF KERALA
November 16, 2017
MARIAMMA THOMAS Vs. RAZIYA IQBAL
December 13, 2017
MARINE FINS Vs. JT. DIRECTOR GENERAL OF FOREIGN TRADE, KOCHI
February 2, 2017
MARIYAM AND OTHER Vs. ACHAMMA AND OTHERS
April 4, 2017
MARIYAM STEELS Vs. STATE TAX OFFICER
October 19, 2017
MARIYAM STEELS Vs. STATE TAX OFFICER
October 26, 2017
MARK MOTORS Vs. STATE OF KERALA
November 24, 2017
MARKOSE T.A Vs. MURUKAN
April 7, 2017
MARTIN Vs. PRASANNAM
March 23, 2017
MARTIN Vs. STATE OF KERALA
November 27, 2017
MARUTHI Vs. STATE OF KERALA
November 16, 2017
MARY CHACKO Vs. RINOY MARTIN
June 15, 2017
MARY DEVASIA Vs. KERALA STATE CO-OPERATIVE EMPLOYEES PENSION BOARD AND ANOTHER
July 26, 2017
MARY JOSEPH, D/O LATE MATHEW Vs. P K JOSEPH, S/O KURIAN
April 10, 2017
MARY TEACHER Vs. VARGHESE
February 9, 2017
MARY THANKACHAN AND OTHERS Vs. GRACY CHERIYAN AND OTHER
June 21, 2017
MARY THOMAS Vs. ANIL AKKARA
February 22, 2017
MARYS HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF EXCISE
August 29, 2017
MARYS HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF EXCISE
June 8, 2017
MATHAI Vs. THOMAS
March 20, 2017
MATHEW Vs. STATE OF KERALA
March 10, 2017
MATHEW Vs. STATE OF KERALA
July 14, 2017
MATHEW CHACKO @ SHINU Vs. STATE OF KERALA
February 6, 2017
MATHEW CHERIAN Vs. COCHIN UNIVERSITY OF SCIENCE & TECHNOLOGY
July 10, 2017
MATHEW FRANCO Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 11, 2017
MATHEW GEORGE Vs. RAJAN
April 4, 2017
MATHEW JOSE OOKKAN Vs. MARTIN
January 11, 2017
MATHEW JOSE, MANAGING DIRECTOR, M/S.BLUE LABS TECHNOLOGY SOLUTIONS (P) LTD., NO.25/190C, THEKKEMURIYIL, AKG ROAD, EDAPPALLY, KOCHI Vs. STATE OF KERALA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
February 15, 2017
MATHEW JOSEPH Vs. STATE OF KERALA
December 7, 2017
MATHEW JOSEPH, PROP. PALM FIBRES & YARN TRADING CO. Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
October 17, 2017
MATHEW K. M. @ DAYEE Vs. GIJI MATHEW @ GIJI M. S. AND ANOTHER
August 17, 2017
MATHEW KOSHY Vs. SAJI VARGHESE AND OTHERS
February 28, 2017
MATHEW MATHEW Vs. STATE OF KERALA
October 24, 2017
MATHEWS Vs. THE SUB INSPECTOR OF POLICE
November 20, 2017
MATHRUBHUMI PRINTING AND PUBLISHING COMPANY LIMITED Vs. UNION OF INDIA
November 1, 2017
MAVELIKKARA Vs. M.R.SARIN
April 11, 2017
MAYA DEVI K. S. Vs. DEPUTY GENERAL MANAGER, SBT, ZONAL OFFICE
July 18, 2017
MAYA L Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 21, 2017
MAYADEVI S Vs. V.M.ANILKUMAR
July 1, 2017
MAYAN KUTTY Vs. STATE OF KERALA
November 29, 2017
MAYFLOWER HOTEL PVT. LTD Vs. INTELLIGENCE OFFICER
June 14, 2017
MAYILSWAMY Vs. CHITTUR PRIMARY CO-OPERATIVE AGRICULTURAL AND AURAL DEVLOPMENT BANK LTD.
July 28, 2017
MAYINKUTTY C. Vs. PARAYIL BALAN NAIR
July 20, 2017
MAYYERI MUHAMMED KUTTY HAJI Vs. THE KERALA STATE WAKF BOARD AND OTHERS
August 23, 2017
MAYYERI SHAJI, S/O. MOHAMMED Vs. SAIBUNEESA, D/O. MOHAMMED KUTTY AND OTHER
August 29, 2017
MCP PROPERTIES PVT. LTD. Vs. IRINJALAKUDA MUNICIPALITY AND OTHERS
September 25, 2017
MEDIA EXEMPLERS, ADVERTISING AND MARKETING CONSULTANTS Vs. THE MADRAS ADVERTISING CO. LTD., ANNA SALAI MADRAS
October 17, 2017
MEDILAND DRUG HOUSE Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
June 21, 2017
MEENAKSHI AMMA Vs. MADHAVI AMMA
March 13, 2017
MEERA DAVIS Vs. JEEN THOMAS
July 25, 2017
MEERAN M M , S/O MUHAMMED Vs. MUVATTUPUZHA MUNICIPALITY
April 5, 2017
MEERSHA MUHAMMED S/O MUHAMMED Vs. STATE OF KERALA
May 26, 2017
MEETHALE PARAMBATH CHANDRAN Vs. C T MUHAMMED
March 3, 2017
MEETHALE VEETTIL SUBI Vs. MEETHALE VEETTIL LAKSHMI
October 25, 2017
MELUKKARA SERVICE CO-OPERATIVE BANK LTD. Vs. MELUKKARA SERVICE CO-OPERATIVE BANK LTD.
July 7, 2017
MERCY BABY Vs. KERALA STATE WAQF BOARD
July 31, 2017
MERCY GEORGE Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
December 14, 2017
MERCY GEORGE Vs. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION
December 11, 2017
MERIN DOMINIC Vs. UNION OF INDIA
February 21, 2017
MES COLLEGE REPRESENTED BY ITS PRINCIPAL Vs. MAHATMA GANDHI UNIVERSITY
June 7, 2017
MESSRS VIDYAA AYURVEDA AND HERBALS, NIRAPARA Vs. VAISHALI INDUSTRIES
February 10, 2017
METHALATT BALAN Vs. STATE OF KERALA
October 9, 2017
MICHEAL Vs. SEBASTIAN AND OTHERS
March 1, 2017
MINI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 21, 2017
MINI K Vs. B PRASAD
April 11, 2017
MINI K T Vs. SENIOR DIVISIONAL MANAGER (DISCIPLINARY AUTHORITY)
December 21, 2017
MINI KOYAN Vs. R.ANILKUMAR
October 24, 2017
MINI PAUL Vs. MAHATMA GANDHI UNIVERSITY
June 27, 2017
MINI VARGHESE, W/O AJI MATHEW Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
August 29, 2017
MINI.R.S D/O. S. RAJENDRAN NAIR Vs. THE EMPLOYEES STATE INSURANCE CORPORATION
July 25, 2017
MINOR ANTONY DANNY. K @ DANNY K.A. Vs. MANJULA K.S. AND OTHERS
November 7, 2017
MIRAJUL ISLAM SHEIK Vs. STATE OF KERALA
December 15, 2017
MISSERY Vs. SULFIKERALI AND ANOTHER
August 2, 2017
MISSIONARY CONGREGATION OF THE BLESSED SACRAMENT Vs. ST. MARYS CHURCH ALANGAD, KARUMALOOR VILLAGE, PARAVUR TALUK, 683 511, REPRESENTED BY THE VICAR, AND OTHERS
July 19, 2017
MODERN ELECTRICALS Vs. ASSISTANT COMMISSIONER
January 18, 2017
MOHAMAD SHAFI Vs. REGIONAL PASSPORT OFFICER
March 27, 2017
MOHAMMAD IQBAL Vs. KADUNGALLOOR GRAMA PANCHAYATH
July 27, 2017
MOHAMMED ASHARAF V. P. Vs. DISTRICT COLLECTOR, MALAPPURAM
May 30, 2017
MOHAMMED ASHRAF Vs. STATE OF KERALA
December 21, 2017
MOHAMMED ASHRAF Vs. STATE OF KERALA
January 12, 2017
MOHAMMED BAKHER. M Vs. UNION TERRITORY OF LAKSHADWEEP AND OTHERS
August 9, 2017
MOHAMMED HANEEFA Vs. UNION TERRITORY OF LAKSHADWEEP
August 30, 2017
MOHAMMED IQBAL SHAH Vs. KUNNOTH MOIDU
February 2, 2017
MOHAMMED KABIR, (KABIR) S/O. SARA UMMA AND OTHERS Vs. NASEEMA P.A.
February 27, 2017
MOHAMMED NOUFAL Vs. SAHEED
November 30, 2017
MOHAMMED SULAIMAN Vs. STATE OF KERALA
August 29, 2017
MOHAMMED THANSEER T.T Vs. THE DIRECTOR
August 3, 2017
MOHAMMED THANSEER T.T Vs. THE DIRECTOR, TOURISM DEVELOPMENT, KAVARATHI ISLAND AND OTHERS
August 31, 2017
MOHAMMEDKUTTY S/O LATE CHALILAKATH KUNHAMMEDUTY Vs. STATE OF KERALA
October 20, 2017
MOHANAN Vs. SHYLAJA REENA
January 30, 2017
MOHANAN Vs. GANGADHARAN
February 3, 2017
MOHANAN G S/O GOPALAN Vs. P J PAULY S/O JOSEPH
June 30, 2017
MOHANAN NAIR Vs. STATE OF KERALA
November 14, 2017
MOHANAN PILLAI Vs. JAMEELA
March 10, 2017
MOHANAN PILLAI.R Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
December 13, 2017
MOHANAN S/O GOPALAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 9, 2017
MOHANAN, P.K. ANDOTHERS Vs. SUDAKSHINA RAMAKRISHNAN ANDN OTHERS
February 15, 2017
MOHANDAS K N S/O K S NARAYANAN Vs. JOINT SECRETARY TO GOVERNMENT OF INDIA COFEPOSA
July 28, 2017
MOHANDAS P. K. Vs. STATE OF KERALA
May 22, 2017
MOHANLAL Vs. A A POULOSE
June 15, 2017
MOIDEEN Vs. RAZIA @ THANKAM
July 3, 2017
MOIDEEN E. M. Vs. STATE OF KERALA
November 24, 2017
MOIDEEN KOYA Vs. CORPORATION OF KOZHIKODE
February 23, 2017
MOIDEEN SHAH Vs. JOSEPH MATHEW
February 1, 2017
MOIDEENKOYA Vs. K. BALAKRISHNAN
May 23, 2017
MOIDEENKUTTY S/O KUNHEEN Vs. ANSAR K P
January 10, 2017
MOLI Vs. SUB COLLECTOR
August 4, 2017
MOLI GEORGE AND OTHERS Vs. MUHAMMED FATHIMA AND OTHERS
August 22, 2017
MOLY JACOB W/O. JACOB, MULAMOOTTIL Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM
August 4, 2017
MOOKAMBIKA HOMES AND APARTMENTS PVT. LTD. AND OTHERS Vs. KOTAK MAHINDRA BANK LIMITED AND OTHERS
October 12, 2017
MOOSA VANNATHAMKANDIYIL Vs. REMLA KAKKAMVELLI PEEDIKAYIL
August 21, 2017
MOOTHATTIL ANIL KUMAR Vs. THE MALAPPURAM MUNICIPALITY
November 16, 2017
MOOZHIKKAL ABOOBACKER, S/O.MUHAMMEDKUTTY, AGED 64 YEARS, MOOZHIKKAL HOUSE, KUTTISSERICHINA, A.R. NAGAR P.O., TIRURANGADI, MALAPPURAM DISTRICT Vs. THE DISTRICT REGISTRAR (GENERAL), OFFICE OF THE DISTRICT REGISTRAR, MALAPPURAM, PIN
March 1, 2017
MOST REV. MORAN MOR BASELIOS CLEEMIS CATHOLICOS Vs. STATE OF KERALA
March 27, 2017
MOTTMMAL SHAJI Vs. STATE OF KERALA
February 6, 2017
MR. DINESH KUMAR Vs. STATE OF KERALA
January 10, 2017
MR. E.A. ABDUL SALAM Vs. THE FOOD CORPORATION OF INDIA
August 8, 2017
MR.AJI MATHEW Vs. THE FEDERAL BANK LTD
July 4, 2017
MRF LIMITED Vs. COMMISSIONER OF CUSTOMS COCHIN
November 16, 2017
MRS. ANNIE KOSHY Vs. THE SECURITIES AND EXCHANGE BOARD OF INDIA
June 22, 2017
MRS. KAVYA MADHAVAN Vs. STATE OF KERALA
September 25, 2017
MS. GRIHALAKSHMI FILMS Vs. JOINT COMMISSIONER OF INCOME TAX
May 26, 2017
MS. PREMIUM FERRO ALLOYS LIMITED Vs. KERALA STATE ELECTRICITY BOARD AND OTHERS
September 20, 2017
MSGR. XAVIER CHULLICKAL Vs. RAPHAEL
June 7, 2017
MUBEENA S. Vs. STATE OF KERALA
July 3, 2017
MUBEENA.S Vs. STATE OF KERALA
June 26, 2017
MUFASAL Vs. VILLAGE OFFICER, FEROKE KOZHIKODE DISTRICT, PIN
January 13, 2017
MUHAMADALI @ KUNHANI S/O MUHAMMED UNNI Vs. STATE OF KERALA
June 19, 2017
MUHAMEMD RAFEEQ S/O NOOR MUHAMMED Vs. PALAKKAD MUNICIPALITY
June 13, 2017
MUHAMMAD ISMAYIL Vs. SAIBINISHA NELPURAKUNNI VEEDU
August 3, 2017
MUHAMMAD SABAH Vs. MAHAMMAD ISHAQ
March 24, 2017
MUHAMMED (DIED) Vs. CHERUVATTAPOYIL USSAIN S/O ALIKUTTY
November 9, 2017
MUHAMMED ABDUL HAKKIM Vs. KERALA STATE CIVIL SUPPLIES CORPORATION LTD
July 4, 2017
MUHAMMED ANZEL Vs. VILAKKUDY GRAMA PANCHAYATH KUNNIKKOD PO, KOLLAM 691508, REPRESENTED BY ITS SECRETARY AND OTHERS
February 14, 2017
MUHAMMED ASHARAF S/O KUNHALAN Vs. E N NASEEMA EDASSERI MALAYIL VEEDU
May 31, 2017
MUHAMMED ASHIQ @ ASHIQ Vs. STATE OF KERALA
November 30, 2017
MUHAMMED ASHRAF, S/O. ABDU RAHIMAN Vs. SAJITHA, D/O. MOIDEEN
March 17, 2017
MUHAMMED ASLAM Vs. THE DIRECTOR
August 31, 2017
MUHAMMED ASLAM O.K. Vs. THE DIRECTOR, NATIONAL ELIGIBILITY CUM ENTRANCE TEST UNIT CENTRAL BOARD OF SECONDARY EDUCATION AND OTHERS
September 18, 2017
MUHAMMED ASLAM O.K. Vs. THE DIRECTOR, NATIONAL ELIGIBILITY CUM
February 7, 2017
MUHAMMED BASHEER Vs. GEETHA
June 14, 2017
MUHAMMED FAVAS Vs. BASHEER
August 21, 2017
MUHAMMED FAYIS Vs. THE STATE OF KERALA
October 28, 2017
MUHAMMED HAFTHAF Vs. STATE OF KERALA
January 23, 2017
MUHAMMED HAMSATH Vs. MAHAMMED BASHEER
April 3, 2017
MUHAMMED HANEEFA Vs. STATE OF KERALA
August 25, 2017
MUHAMMED ILLIYAS Vs. KERALA STATE POLLUTION CONTROL BOARD
August 26, 2017
MUHAMMED IQBAL Vs. STATE OF KERALA
September 19, 2017
MUHAMMED JEREES Vs. DARUNNAJATH ARABIC COLLEGE
April 10, 2017
MUHAMMED RIDWAN M K Vs. MUHAMMED RAFEEQUE
December 21, 2017
MUHAMMED SAJID T S/O ABOOBACKER T Vs. SUHADA P D/O ALAVI HAJI
November 16, 2017
MUHAMMED SULTHAN Vs. SIRAJ S/O SAITHUMUHAMMED
February 6, 2017
MUHAMMED ZAKIR T.K Vs. THE SOUTH INDIAN BANK LTD.
February 6, 2017
MUHAMMEDKUTTY Vs. JAMEELA
January 31, 2017
MUHAZIR.C.V. Vs. VINAYARAJ
September 27, 2017
MUJAHID, S/O ABOOBACKER Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 11, 2017
MUJEEB Vs. STATE OF KERALA
October 12, 2017
MUJEEB MUJEEB RAHMAN Vs. A.T. MOHAMMED
June 8, 2017
MUJEEB RAHMAN Vs. SAKEER ALI
March 14, 2017
MUKESH DAS Vs. SMITHA NATH. S
March 8, 2017
MUMTHAS Vs. NIZAR
January 19, 2017
MUNDOTTU KAVIL THEKKEAMARATH KUNHANA MARAR Vs. KALLAT ABDUL VARIS AND ANOTHER
July 18, 2017
MUNDOTTU KAVIL THEKKEAMARATH KUNHANANTHA MARAR Vs. KALLAT ABDUL VARIS
July 20, 2017
MUNEER Vs. COMMERCIAL TAX OFFICER
January 20, 2017
MUNEERA, T.P. Vs. STATE OF KERALA AND OTHERS
August 1, 2017
MURALEEDHARAN Vs. THE REVENUE DIVISIONAL OFFICER
November 1, 2017
MURALEEDHARAN NAIR Vs. KAROOR GRAMA PANCHAYATH REPRESENTED BY ITS SECRETARY, PONAD KAROOR P.O, VIA. PALA, KOTTAYAM DISTRICT, PIN
February 17, 2017
MURALEEDHARAN NARIKKOTTU Vs. SASIKUMAR SHOBAN
July 7, 2017
MURALIDHARAN PILLAI S/O LATE VASUDEVAN PILLAI Vs. DISTRICT COLLECTOR, COLLECTORATE
March 2, 2017
MURUGAN S/O ITTAMAN Vs. T V SOMASUNDARAM S/O VELAYUDHAN
November 14, 2017
MURUKESAN S/O. KARUPPAN Vs. STATE OF KERALA
May 29, 2017
MUSTHAFA Vs. BUHARI
April 11, 2017
MUSTHAFA KOORMATH Vs. KOZHIKODE MUNICIPAL CORPORATION AND OTHERS
January 31, 2017
MUTHALAPURAM SERVICE CO-OPERATIVE BANK LTD., EKM. Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD.
June 14, 2017
MUTHOOT EDUCATIONAL TRUST Vs. LAND REVENUE COMMISSIONER
November 15, 2017
MY HINDUSTHAN PAINTS, THRISSUR Vs. STATE OF KERALA
July 5, 2017
N A MUHAMMEDALI S/O ABDULLA Vs. STATE OF KERALA
February 16, 2017
N CHRISTUDAS Vs. N PONNUMUTHU NADAR
February 1, 2017
N I NOORJAHAN Vs. DISTRICT SUPPLY OFFICER, ERNAKULAM
November 30, 2017
N K MOITHEEN Vs. KOTTAYAM MUNICIPALITY
August 10, 2017
N KRISHNAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY
February 8, 2017
N KUNHIKANNAN Vs. STATE OF CO-OPERATIVE ELECTION COMMISSION
June 9, 2017
N L JOSE Vs. FAISAL RAJ
March 3, 2017
N R NARAYANAN Vs. UNION OF INDIA REPRESENTED BY SECRETARY
March 14, 2017
N RAMALINGA IYER Vs. CHIEF MANAGER & AUTHORIZED OFFICER
June 8, 2017
N S MOHANAN Vs. INDIAN OVERSEAS BANK
February 23, 2017
N SADANANDA S/O LATE N KRISHNA Vs. JAYANTHI W/O LATE K MADHAVA
November 17, 2017
N VALSALAN Vs. MALAYADATH KANDATH SHARADA
December 5, 2017
N VASUMATHI D/O RAIRU Vs. V P VALSAN S/O KANNAN
August 18, 2017
N. ABDUL RASHEED MANAGING PARTNER, MOULANA HOSPITAL, PERINTHALMANNA P.O., MALAPPURAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, LABOUR AND WELFARE DEPARTMENT, GOVERNMENT OF KERALA, THIRUVANANTHAPURAM
February 1, 2017
N. KRISHNANKUTTY @ SWARNAPPAN, FREEDOM FIGHTER Vs. UNION OF INDIA
June 28, 2017
N. RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY ITS CHIEF SECRETARY
April 12, 2017
N. S. SURESH Vs. SAKEENA
June 28, 2017
N. VASUMATHI Vs. V.P. VALSAN
August 18, 2017
N.J. KUNJACHAN, S/O. JOSEPH, RESIDING AT MANGALATHUKARI HOUSE, VARANAD P.O., CHERTHALA, ALAPPUZHA DISTRICT, PIN Vs. VENUGOPALAN, AGED 62 YEARS, S/O.NARAYANAN, VAZHACHIRA HOUSE, CHERTHALA SOUTH MURI, CHERTHALA SOUTH VILLAGE, CHERTHALA TALUK, PIN
February 17, 2017
N.K. BIJOY Vs. MANEESH U.C.
June 9, 2017
N.K.SIVARAMAN Vs. STATE OF KERALA
August 16, 2017
N.KUNHIKANNAN Vs. THE STATE OF CO-OPERATIVE ELECTION COMMISSION
March 1, 2017
N.M. ABOOBACKER Vs. SUNIL
November 2, 2017
N.M. DINESAN Vs. MANJUSHA
May 29, 2017
N.M.R. SIRAJ Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
October 27, 2017
N.P. RAMAN KUTTY SON OF LATE KESAVAN NAMBAIR NALISSERY PATTATH Vs. DISTRICT COLLECTOR CIVIL STATION
July 12, 2017
N.P. RAVEENDRAN AND OTHERS Vs. DILEEP KUMAR AND OTHERS
August 31, 2017
N.P. YAHOO S/O. MOIDEEN Vs. THE MANAGER
October 11, 2017
N.P.POULOSE Vs. STATE CO-OPERATIVE ELECTION COMMISSION
June 5, 2017
N.S. SARATHKUMAR S/O LATE SURABY NATH AND ORS. Vs. S. PARVATHY AND ANR.
February 2, 2017
N.S.GOPAKUMAR Vs. THE BAR COUNCIL OF KERALA
January 6, 2017
N.T.C.P. LTD. AND ANOTHER Vs. M/S. RESHMI CONSTRUCTIONS
July 24, 2017
N.V.SUNIL Vs. KERALA STATE ELECTRICITY BOARD
November 17, 2017
NABEESA Vs. THE BRANCH MANAGER
November 6, 2017
NABEESA Vs. RAJEEV AND OTHERS
November 14, 2017
NADARAJAN Vs. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF KERALA, GOVT. SECRETARIAT, THIRUVANANTHAPURAM
December 18, 2017
NADUKANDY BIJUKUMAR & ORS. Vs. STATE OF KERALA & ANR.
January 25, 2017
NAFEESA KIZHAKKINIYAKATH Vs. P.P. RASLI PARAPPURATHU
October 11, 2017
NAFIA NOUSHAD Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
August 30, 2017
NAILA ABDUL NAZAR Vs. GOPALAKRISHNAN
February 14, 2017
NAIR SERVICE SOCIETY Vs. JNANA ASHRAM
February 28, 2017
NAJEEM Vs. DIVISIONAL MANAGER
June 25, 2017
NAJMA PALLIYIL Vs. STATE OF KERALA, REPRESENTED BY ITS CHIEF SECRETARY, SECRETARIAT, THIRUVANANTHAPURAM
February 17, 2017
NALINI Vs. RADHA BALAKRISHNAN
June 29, 2017
NALINI Vs. RAMAKRISHNAN NAIR
March 28, 2017
NALINI E.K Vs. STATE OF KERALA
December 5, 2017
NALINI V.K. Vs. VISALAKSHI
July 26, 2017
NALUPURAKKAL LEELA Vs. MEETHALE VEETIL BHAGYALAKSHMI
September 20, 2017
NANDA MOHAN Vs. STATE OF KERALA
June 22, 2017
NANDINI DEVI, W/O. K.P. BHASKARAN NAIR AND OTHER Vs. MANAYA M, D/O. K.N. DHARMAPALAN AND OTHER
August 24, 2017
NANDITHA T. K. Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY AND OTHERS
August 18, 2017
NANDITHA T.K Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
August 14, 2017
NANNIYODE KSHEEROLPADAKA Vs. STATE CO-OPERATIVE ELECTION COMMISSION
March 28, 2017
NARAYAN NAIR Vs. STATE OF KERALA
January 19, 2017
NARAYANA DAS Vs. V.U. PRAKASAN
March 7, 2017
NARAYANAN Vs. STATE OF KERALA REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE
October 20, 2017
NARAYANAN K. N. Vs. KHADEEJA
July 7, 2017
NARAYANAN NAIR S/O KORAVAMKUZHI AMMINI AMMA Vs. RUGMINI AMMA
September 20, 2017
NARAYANAN VISWAMBHARAN, AGED 55 YEARS, ERIKKALAVILA VEEDU, POOVAR DESOM, THIRUPURAM VILLAGE Vs. DEVI BHADRAKALI, SREE BHADRAKALI TEMPLE KARUMKULAM,REPRESENTED BY COMMITTEE SECRETARY, PIN
January 25, 2017
NARAYANAN, K.M. AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
July 21, 2017
NARIKKUNI A.U.P.S. Vs. STATE OF KERALA
June 2, 2017
NARUKKAN CHIRA HAMZA, S/O (LATE) MOIDEEN KUTTY ELIYAPPATTA Vs. MANGADAN PARAMBATH SAJITHA, D/O MARAKKAR MUSALYAR AND OTHERS
June 29, 2017
NATIONAL AGENCIES, CENTURY BUILDINGS Vs. COMMERCIAL TAX INSPECTOR, COMMERCIAL TAX CHECK POST, WALAYAR, PALAKKAD DISTRICT
January 4, 2017
NATIONAL INSURANCE CO. LTD KOZHIKODE Vs. NISHA M. AND OTHERS
December 6, 2017
NATIONAL INSURANCE CO. LTD. Vs. SAJEEV
June 7, 2017
NATIONAL INSURANCE CO. LTD. Vs. CONSUMER DISPUTES REDRESSAL FORUM
April 11, 2017
NATIONAL INSURANCE CO. LTD. Vs. SUDHAKARAN AND ORS.
June 16, 2017
NATIONAL INSURANCE CO. LTD., KANNUR Vs. SHEEBA K.
August 24, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. ANU @ ANU KURIAN
November 1, 2017
NATIONAL INSURANCECOMPANY LTD. Vs. SHAHINA
September 13, 2017
NAVIN CHERIAN Vs. COMMERCIAL TAX OFFICER
September 25, 2017
NAVIN THOMAS Vs. WILSON THOMAS
October 20, 2017
NAZAR Vs. K. P. NASEEMA
July 26, 2017
NAZAR @ A K NAZAR MOHAMMED Vs. DEPUTY SUPERINTENDENT OF POLICE
May 26, 2017
NAZAR P. S/O.KOYA Vs. KABIRDAS P.P S/O. SANTHAKUMARI
June 30, 2017
NAZEEMA P K Vs. ABIDHA BEEGUM V S
April 3, 2017
NAZEER P., S/O. MOHAMMEDKUTTY HAJI Vs. JAMEEL SOORAJ, S/O. KUNHALAN, POOZHITHURA
October 11, 2017
NAZEERA BEEVI, D/O JAMEELA BEEVI Vs. SURESH
July 26, 2017
NEBU M THOMAS Vs. STATE OF KERALA
October 12, 2017
NECHUPADAM CONSTRUCTIONS PVT. LTD. Vs. KERALA STATE ELECTRICITY BOARD
December 7, 2017
NEELAKANDA THEERTHAPAD ASHRAMAM Vs. CHAIRMAN, STANDING COMMITTEE FOR FINANCE
June 29, 2017
NEENA C.R. , D/O. RAMACHANDRAN C.M. AND OTHER Vs. ASHOKAN P.R., S/O. S RAGHAVAN
January 18, 2017
NEETHU D/O SADANANDAN Vs. N V NISHA W/O SUDHEER
June 30, 2017
NEETHU D/O. LATE VENU MENON Vs. GIREESH, S/O. ARAVINDAKSHAN
April 5, 2017
NEETHU M. Vs. SABAREENATH M.S.
August 21, 2017
NELLIKKATHODI KALI Vs. NELLIKKATHODI ITTIKEERAN
August 9, 2017
NEW INDIA ASSURANCE CO LTD Vs. M JERALD S/O MARTIN
July 25, 2017
NEW INDIA ASSURANCE CO.LTD. Vs. HERNERS TRANSPORT AND SHIPPING PVT.LTD.
February 6, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAISY OOMMEN AND OTHERS
November 27, 2017
NEW INDIA ASSURANCE COMPANY LTD. Vs. KALEESWARI
November 1, 2017
NEW KURUVATTOOR JEWELLERY Vs. INTELLIGENCE OFFICER
June 20, 2017
NEW KURUVATTOOR JEWELLERY Vs. INTELLIGENCE OFFICER (IB)-II
October 11, 2017
NIDHI SUSAN KURIAN Vs. TEJAZ K JOHN
March 3, 2017
NIDHIN M C S/O M CHANIAPPA Vs. STATE OF KERALA
February 22, 2017
NIKHIL LAL Vs. STATE OF KERALA
December 13, 2017
NIMMY MAJO Vs. KERALA UNIVERSITY OF HEALTH SCIENCE
March 23, 2017
NIRMALA EDUCATION TRUST Vs. STATE OF KERALA
August 11, 2017
NIRMALA EDUCATION TRUST, CHALAKUDY Vs. STATE OF KERALA
August 25, 2017
NIRMALA EDUCATIONAL TRUST Vs. STATE OF KERALA
March 8, 2017
NIRMALAKUMARI Vs. E VISHWANATHAN
January 18, 2017
NISANTH AND OTHERS Vs. TRAVANCORE DEVASWOM BOARD AND OTHERS
November 27, 2017
NISHA AND OTHER Vs. PHILOMINA
February 9, 2017
NISHA L S Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
September 18, 2017
NISHA SAIRA BENOY D/O P S JACOB Vs. BENOY IDICULA BABU S/O IDICULA BABU
March 29, 2017
NISHA, 32 YEARS, D/O RAVEENDRAN, KOONGATTUPARAMBIL HOUSE Vs. RAMADAS
September 19, 2017
NISHAB MULLOLI Vs. THE MUKKOM SERVICE CO-OPERATIVE ...
November 20, 2017
NISHAMUDHEEN Vs. MARRIAGE OFFICER/SUB REGISTRAR
October 19, 2017
NITHEESH.A. Vs. DISTRICT EDUCATIONAL OFFICER
February 1, 2017
NITHIN S Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
January 19, 2017
NIVYA Vs. SHIVAPRASAD
February 14, 2017
NIYAS P.A. Vs. STATE OF KERALA
November 28, 2017
NIYAS THAYYIL ASSISTANT PROFESSOR Vs. VICE CHANCELLOR CALICUT UNIVERSITY INSTITUTE
March 29, 2017
NIZAMUDEEN A. Vs. STATE OF KERALA
December 23, 2017
NIZAMUDHIN, A. Vs. STATION HOUSE OFFICER AND ANOTHER
May 30, 2017
NIZAR HUSSAIN Vs. STATE OF KERALA
March 20, 2017
NIZAR IBRAHIM Vs. STATE BANK OF INDIA
November 10, 2017
NOBLE MATHEW S/O. LATE M.D.MATHEW Vs. THE CENTRAL BUREAU OF INVESTIGATION REPRESENTED BY ITS DIRECTOR, NEW DELHI
June 28, 2017
NOORJAHAN Vs. STATE OF KERALA REP. BY LOCAL ADMINISTRATION, SECRETARIAT, THIRUVANANTHAPURAM
February 2, 2017
NORKA ROOTS NORKA CENTRE Vs. COMMISSIONER OF INCOME TAX THIRUVANANTHAPURAM
December 7, 2017
NOUFAL Vs. STATE OF KERALA
July 31, 2017
NOUFAL M.J. Vs. THE ASSOCIATION OF INDIAN
December 4, 2017
NOUFAL T.P Vs. THE INTELLIGENCE OFFICER
November 6, 2017
NOUSHAD Vs. STATE OF KERALA
January 4, 2017
NOUSHAD @ CHEMBAN Vs. STATE OF KERALA
December 13, 2017
NOUSHAD KULANGARA VEETTIL, CHETTUVA, KUNDALIYUR, KUNDALIYUR P.O. AND OTHERS Vs. HASNA KANDANASSERY VILLAGE, CHOWALLOOR DESOM
July 21, 2017
O PRASANNAKUMARI AMMA Vs. STATE OF KERALA
May 29, 2017
O.A. ABDUL SALAM Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
October 31, 2017
O.P. SHEEJA Vs. STATE OF KERALA
April 11, 2017
OCHAR Vs. STATE OF KERALA
September 25, 2017
OMANAKUTTAN S/O. PARAMESWARAN Vs. ALAPPUZHA MAINTENANCE TRIBUNAL AND DISTRICT COLLECTOR
August 25, 2017
OMANAKUTTAN, S/O. BHASKARAN NAIR Vs. STATE OF KERALA
July 20, 2017
OOMMEN K. O. Vs. UNION OF INDIA
August 9, 2017
ORIENTAL INSURANCE CO LTD Vs. K R ASOKAN, S/O REGHUVARAN
July 24, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MINI KUNJUMANI
June 23, 2017
ORIENTAL INSURANCE CO. LTD. Vs. THOMAS
January 31, 2017
ORIENTAL INSURANCE CO. LTD. Vs. SUKUMARAN
March 29, 2017
ORIENTAL INSURANCE COMPANY LIMITED MYSORE NOW Vs. V.K. KUTTAN S/O. KUNHAPPAN, VELIYATH PARAMBIL HOUSE, MADAKKARA, NENMENI P.O., S. BATHERI TALUK, WAYANAD DISTRICT, PIN
October 5, 2017
OSSAI CORNELIUS OSSAI Vs. STATE OF KERALA
February 14, 2017
OUSEPH JOY, S/O INASU Vs. AGRICULTURAL INCOME TAX, ALATHUR
June 1, 2017
OUSEPH THOMAS @ A J THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT AND, MINISTRY OF AGRICULTURE
November 14, 2017
OZONE GRANITES (P) LTD. Vs. THE JOINT REGIONAL TRANSPORT OFFICER
December 18, 2017
P A GEORGE S/O ABRAHAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT DEPARTMENT OF FOREST
December 19, 2017
P A PHAISAL Vs. STATE OF KERALA
January 16, 2017
P ABDULLAKOYA Vs. STATE OF KERALA
May 30, 2017
P ARYA ANTHARJANAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY (FOREST AND WILD LIFE)
December 11, 2017
P BALARAJAN NAMBIAR Vs. UNION OF INDIA REPRESENTED BY SECRETARY
March 21, 2017
P BEERAN S/O ABOOBACKER HAJI Vs. TIRUR MUNICIPALITY
December 12, 2017
P GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
October 3, 2017
P J AGRO FOODS (P) LTD REPRESENTED BY ITS MANAGING Vs. PUNNAYOOR GRAMA PANCHAYATH REPRESENTED BY ITS SECR
April 7, 2017
P J ANTONY Vs. SPICES BOARD, SUGANTHA BHAVAN
November 2, 2017
P J IYPE Vs. KERALA GRAMIN BANK
March 9, 2017
P J JOSE, S/O C T JOSEPH Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
February 21, 2017
P J JOSEPH Vs. STATE OF KERALA
July 6, 2017
P K AYYOOB Vs. DISTRICT COLLECTOR
August 3, 2017
P K BHASKARAN, S/O NARAYANAN Vs. STATE OF KERALA
March 7, 2017
P K CHANDRAN Vs. STATE OF KERALA
August 23, 2017
P K DEVAYANI AMMA Vs. V N KESAVAN NAMPOOTHIRI
September 15, 2017
P K MUTHALIB, S/O C P HAMZA Vs. SAREENA P , W/O P T ABDULLA
July 27, 2017
P K RAJEEVAN Vs. CHAIRMAN AND MANAGING DIRECTOR, INDIAN BANK
February 2, 2017
P K SAJIMON S/O SUDHAKARAN PUTHUVEETTIL Vs. P S AMBIKA W/O PRASAD
June 12, 2017
P K SONY JAYES TRADES Vs. KOCHI MUNICIPAL CORPORATION
June 30, 2017
P K SUKUMARA PANICKER Vs. STATE OF KERALA
March 3, 2017
P M ISMAIL , S/O MAMMU Vs. ABBAS , S/O HYDROSE
June 14, 2017
P M MATHEW Vs. ANTONY MATHEW AND OTHERS
March 30, 2017
P M MATHEW Vs. STATE OF KERALA
August 29, 2017
P M THOMAS, PROPRIETOR, KUTTAN S LAND, PLAMMOOTTIL Vs. CHIEF MANAGER, AUTHORISED OFFICER
March 2, 2017
P N OMMEN Vs. K T KURIAKOSE
March 2, 2017
P N SASIDHARAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
January 5, 2017
P N SOMAN Vs. KERALA WATER AUTHORITY
November 13, 2017
P P JAMALUDEEN AMINA MANZIL Vs. STATE OF KERALA
June 1, 2017
P P SAMEEMA, D/O SAINUDEEN Vs. RAFFEEQ, SON OF ABU
June 15, 2017
P P VARGHESE SHIFT PRODUCTION SUPERVISOR Vs. HINDUSTAN INSECTICIDES LTD REPRESENTED BY ITS MANAGING DIRECTOR
December 19, 2017
P R DEVADAS Vs. SUB DIVISIONAL MAGISTRATE
August 25, 2017
P S CHANDRIKA Vs. VIJAYAMOHINI MILLS EMPLOYEES
December 6, 2017
P S SAJIMON Vs. REGENCY CERAMICS LIMITED
December 1, 2017
P SABIDADEVI Vs. P SUKHADEV, S/O SEKHARAN
April 5, 2017
P SIVAKUMAR Vs. CHALAKUDY MUNICIPALITY
August 9, 2017
P SUJATHA Vs. ORIENTAL INSURANCE COMPANY LTD
September 13, 2017
P T MATHEW Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 14, 2017
P V GANGADHARAN Vs. PRAMOD K
November 6, 2017
P V MADHUSUDHANAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
March 7, 2017
P V SURESH S/O K N VIJAYAN PILLAI Vs. STATE OF KERALA
November 27, 2017
P V UNNIKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECR
January 27, 2017
P V VINOD, S/O LATEVISWANATHAN Vs. MADHAVARAJA CLUB
April 5, 2017
P YOOSEPH Vs. B RAJENDRAN
February 3, 2017
P YOOSUF Vs. AUTHORISED OFFICER
January 12, 2017
P YOOSUF Vs. CHIEF MANAGER
March 10, 2017
P. ANIL KUMAR Vs. P. GIRIJA, D/O. RAMAN NAIR, AYANIKKATT HOUSE, MAVOOR POST, KOZHIKODE DISTRICT
October 20, 2017
P. ASEES, SON OF ABDULLA Vs. SAREENA, DAUGHTER OF SOOPY,
April 6, 2017
P. DEVI Vs. PRAMEELA MOHANAN
March 15, 2017
P. FATHIMA Vs. ARUNAPRIYA AND OTHERS
June 16, 2017
P. GANGADHARA ALVA Vs. ICAR - CENTRAL PLANTATION CROPS RESEARCH INSTITUTE
October 25, 2017
P. GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA
August 29, 2017
P. GOPALAKRISHNAN @ DILEEP Vs. STATE OF KERALA
July 24, 2017
P. NARAYANAN Vs. P.M. MADHAVAN AND OTHERS
May 25, 2017
P. RADHA SRUTHI AND OTHERS Vs. THE URBAN CO
December 19, 2017
P. RAMAKRISHNAN, (FORMERLY WORKING AS SENIOR SUPERINTENDENT OF POST OFFICES), PALAKKAD DIVISION, PALAKKAD Vs. UNION OF INDIA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF PERSONNEL & TRAINING, NORTH BLOCK, NEW DELHI
January 27, 2017
P. SASIDHARAN Vs. KOZHIKODE CORPORATION
June 7, 2017
P. SIVAKUMAR Vs. CHALAKUDY MUNICIPALITY AND OTHERS
August 9, 2017
P. SUNDARA BHAT Vs. DUGGAMMA
June 28, 2017
P.A SHADULY @ HARIS Vs. STATE
April 11, 2017
P.A. GEORGE AND OTHERS Vs. STATE OF KERALA AND ANOTHERS
December 20, 2017
P.A. NAUSHAD Vs. COMMISSIONER OF CUSTOMS
July 5, 2017
P.A. PRAKASH Vs. MANAGER
September 18, 2017
P.A.TRADING Vs. GOVERMENT OF KERALA
January 10, 2017
P.BALAN Vs. ADDITIONAL DISTRICT MAGISTRATE
June 19, 2017
P.C. JOSEPH, S/O LATE CHACKO, AGED 67 YEARS, PONNATTU (H), VAZHITHALA PO, THODUPUZHA TALUK, IDUKKI Vs. P.C. GEORGE, S/O CHACKO, AGED 65 YEARS, PLATHOTTOM (HOUSE), ARUVITHARA PO, PERUMNILAM KARA, KOTTAYAM
January 9, 2017
P.C. THOMAS & CO. REPRESENTED BY ITS PARTNER SRI. PAUL THOMAS, Vs. STATE OF KERALA REPRESENTED BY ITS ADDITIONA CHIEF SECRETARY, PUBLIC WORKS DEPARTMENT
October 26, 2017
P.C.GEORGEKUTTY Vs. STATE OF KERALA
October 25, 2017
P.C.JOHN Vs. KOTTAYAM DISTRICT CO-OPERATIVE BANK
April 11, 2017
P.C.THOMAS EX. MP Vs. THE STATE OF KERALA
November 29, 2017
P.DEVASAHAYAM Vs. G.SUDHAKARAN NAIR
April 11, 2017
P.G. RAJAN Vs. THE STATE OF KERALA AND OTHERS
August 31, 2017
P.H. MOHAMMED SALIM Vs. SHAJILA BEEVI
August 9, 2017
P.IBRAHIM KUTTY Vs. MANAGER
May 23, 2017
P.J. ABRAHAM KATHANAR Vs. P.G. YOHANNAN
April 10, 2017
P.J. KUNJUMON Vs. EDWIN TOMSON
September 22, 2017
P.J. SARAMMA (DIED) Vs. THE GENERAL MANAGER
March 28, 2017
P.J.CYRIAC Vs. STATE OF KERALA
August 10, 2017
P.K. KESAVA BABU Vs. K. RAVEENDRAN AND OTHERS
November 13, 2017
P.K. KRISHNA KUMARI AMMA Vs. KAMALAKSHI AMMA VALSAMMA AND OTHERS
April 4, 2017
P.K. KURIAN Vs. K.J. ABRAHAM AND OTHERS
August 9, 2017
P.K. RAJAN Vs. MOHANRAJ
June 8, 2017
P.K.ABOOBACKER Vs. DISTRICT POLICE CHIEF
February 21, 2017
P.K.BASHEERA Vs. M.JIGESH
September 25, 2017
P.K.KARTHYAYANI Vs. E.N.SOMAN
October 24, 2017
P.K.NAFEESA Vs. PAYYOLI GRAMA PANCHAYATH
November 15, 2017
P.K.SULAIMAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
July 25, 2017
P.LAKSHMANAN Vs. THE SECRETARY
May 22, 2017
P.M. PAREETH AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT, STATE SECRETARIAT, THIRUVANANTHAPURAM
February 2, 2017
P.M. POULOSE Vs. JOMON MANI
July 14, 2017
P.M. SADANANTHAN Vs. THARA REJIMON
April 11, 2017
P.M.MATHEW PADINJAREL Vs. THE DEPUTY SUPERINTENDENT OF ...
November 9, 2017
P.M.VISWANATHAN Vs. MANDATTIL GEETHA
September 18, 2017
P.MANOHARAN Vs. STATE OF KERALA
December 6, 2017
P.N. RAMAN Vs. K. ABDUL RAHIMAN
June 14, 2017
P.N.N.M. AYURVEDA MEDICAL COLLEGE Vs. KERALA UNIVERSITY OF HEALTH SCIENCES
December 21, 2017
P.N.PARAMESWARAN NAIR Vs. PALA BRAHMANA SAMOOHAM TRUST
August 24, 2017
P.O. THOMAS Vs. KOLLAM TALUK LEGAL SERVICE COMMITTEE
April 7, 2017
P.P. ABOOBACKER HAJI Vs. C.P. HANEEFA
July 27, 2017
P.P. JOSEPH, S/O. MARKOSE PAILY Vs. V.J. MARY, D/O. JOSEPH
January 6, 2017
P.P. SOMAN S/O. PAPPUNNI Vs. ISHA K.N. CHENNAMKARICHIRA HOUSE, VAIKOM VILLAGE, KOTTAYAM, PIN
July 26, 2017
P.P.JOHN Vs. THE CHIEF ENGINEER (CIVIL)
January 4, 2017
P.R. PONNAPPAN AND OTHERS Vs. P.R. KRISHNAN AND OTHERS
March 27, 2017
P.RAMAKRISHNAN Vs. UNION OF INDIA
January 12, 2017
P.RANJITH KUMAR Vs. DISTRICT PANCHAYATH
March 6, 2017
P.S.GANAPATHI SWAMI, S/O. SUBRAMANIAN Vs. KARTHIKEYAN, S/O.VAZHAPPILLYVEETTILSANKARAN
June 15, 2017
P.T. ABRAHAM (MANAGER) Vs. STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR (LA)
October 24, 2017
P.T. CHANDRAN Vs. CHEMMALASSERY POVONGOT VASUDEVA KURUP
June 15, 2017
P.T. YOOSUF S/O LATE KUNHUMOIDU Vs. VADAKKOOTTU KRISHNANKUTTY NAIR S/O AMMALU AMMA
February 27, 2017
P.T.MATHEW Vs. G.JOHN
September 19, 2017
P.V. ANTONY Vs. M/S. SWASTIK SWEET HOUSE
April 11, 2017
P.V. BALACHANDRAN Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES THIRUVANANTHAPURAM
July 22, 2017
P.V. CLEMENT, S/O. P.V. VARGHESE Vs. P.X. ABRAHAM
October 30, 2017
P.V. DASAN, S/O. LATE GOVINDAN Vs. P. SOBHA, D/O. KANARAN AND OTHERS
May 31, 2017
P.V. PONNAPPAN Vs. BALACHANDRAN
October 27, 2017
P.V.SAHAD Vs. STATE OF KERALA
June 16, 2017
PA MOHAMMAD Vs. THE SUB INSPECTOR OF POLICE
November 1, 2017
PA SATHYAN Vs. STATE OF KERALA
February 22, 2017
PADANNAYIL MOIDEEN KOYA Vs. CORPORATION OF KOZHIKODE AND ANOTHER
February 23, 2017
PADINJAREKARA AGENCIES PVT. LTD. Vs. COMMISSIONER OF INCOME TAX, KOTTAYAM
July 11, 2017
PADINJAREKARA BROTHERS Vs. STATE OF KERALA
January 11, 2017
PADMAKUMARI Vs. MANOJ KUMAR, S/O SUKUMARA KURUP, MANOJ BHAVANAM
October 6, 2017
PADMANABHAN PALLATH Vs. STATE OF KERALA
February 1, 2017
PADMINI AND OTHERS Vs. KUTTAPPAN
March 13, 2017
PAILY AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS
September 19, 2017
PALAKKAD DISTRICT CO Vs. DY. COMMR. OF C. EX.
July 10, 2017
PALAKKAD JILLA BUS OPERATORS ASSOCIATION Vs. GOVERNMENT OF KERALA
July 7, 2017
PALAKKIL PUTHIYAMALIYEKKAL ABDUL RASAKH Vs. P K SALEEM
March 29, 2017
PALAKKUNATHU FOUNDATION Vs. UNIVERSITY OF KERALA
July 21, 2017
PALGHAT CHAMBER OF COMMERCE Vs. STATE OF KERALA
March 10, 2017
PALLIKKAL MUHAMMED Vs. STATE OF KERALA
November 22, 2017
PALLIKUTHU SATHYASEELAN Vs. SUB REGISTRAR, WANDOOR SUB REGISTRAR OFFICE
October 16, 2017
PALLIPARA MEHBOOB Vs. PARAMMEL RAJEENA
August 22, 2017
PALLIYALIL AHAMEDKUTTY Vs. STATE OF KERALA
March 1, 2017
PALMSHORE HOTELS (P)LIMITED Vs. COMMISSIONER OF INCOME TAX(APPEALS)-I
October 19, 2017
PANDAKKAL CHEKKUTTY HAJI, S/O ALAVIKUTTY HAJI Vs. DISTRICT REGISTRAR, MALAPPURAM
February 28, 2017
PANKAJAKSHAN NAIR, AGED 78 YEARS, S/O.VELAYUDHAN PILLAI, ANANDA BHAVAN, OORUPOIKA CHERRY, AVANAVANCHERRY VILLAGE Vs. SHYLAJA AGED 31 YEARS, D/O.JANAMMA, S.K.V.MANDIRAM, KOTTANKARA CHERY, KOTTANKARA VILLAGE, KOLLAM TALUK
January 16, 2017
PANNIYANIKKAL BRIDGIT DEVASSIA Vs. PANNIYANIKKAL DEVASSIA
June 1, 2017
PAPPACHAN Vs. ORIENTAL KURIES LTD.
April 4, 2017
PAPPY JOSE G Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
January 6, 2017
PARAG DOMESTIC APPLIANCES Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 5, 2017
PARAKKAT SREE BHAGAVATHI Vs. THE ADDITIONAL DISTRICT MAGISTRATE
March 29, 2017
PARAKKAT SREE BHAGAVATHI KAVASSERY DESAM POORA COMMITTEE Vs. ADDITIONAL DISTRICT MAGISTRATE
March 29, 2017
PARAMBATH MOIDU Vs. P. PUSHPARAJAN
March 10, 2017
PARAMESWARAN Vs. DISTRICT COLLECTOR
November 8, 2017
PARAMESWARAN NAMBOOTHIRIPAD A. M. Vs. GURUVAYOOR DEVASWOM COMMITTEE
September 18, 2017
PARANTHILLATT ABOOBACKER HAJI Vs. K. E. N. AHAMMED
September 27, 2017
PARDEEP KODIVEEDU CLETUS Vs. LOCAL REGISTRAR OF MARRIAGES
January 30, 2017
PARENTS TEACHERS ASSOCIATION (P.T.A.) Vs. STATE OF KERALA
November 10, 2017
PARISONS FOODS (P) LTD Vs. STATE OF KERALA
November 29, 2017
PARISONS FOODS (P) LTD. Vs. STATE OF KERALA
April 12, 2017
PARISTHITHY SAMRAKSHANA JANAKEEYA SAMITHY Vs. STATE ENVIRONMENT IMPACT ASSESSMENT AUTHORITY
January 24, 2017
PARMITA TIWARI Vs. PRINCIPAL GOVERNMENT MEDICAL COLLEGE
June 27, 2017
PARTHROSE Vs. JEEVALAN
January 3, 2017
PARVATHY AMMA Vs. THIMMAYYA @ THIRUMALESHWARA BHAT
May 22, 2017
PARVATHY AMMA, W/O RAMACHANDRA BALLAL Vs. NARAYANAN MANIYANI, S/O CHANIYA MANIYANI
August 10, 2017
PARVATHY AND OTHERS Vs. ARATHIL KANDATHIL VEETIL SARADA AMMA AND OTHERS
February 28, 2017
PARVATHY P B Vs. UNIVERSITY OF CALICUT
November 1, 2017
PASCAL BYLON K.I. Vs. STATE OF KERALA AND ORS.
April 4, 2017
PATEL CARS PRIVATE LIMITED Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY TO GOVERNMENT TAXES DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
November 21, 2017
PATHIYOTTIL NARAYANAN VYDIAR Vs. DEVADASAN
July 18, 2017
PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 7, 2017
PAUL @ KUNJIPPALU S/O KUNJUVAREED Vs. JEENA GEORGE D/O GEORGE
June 29, 2017
PAUL J.MANJOORAN Vs. SUHAS
April 4, 2017
PAULOSE Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
April 4, 2017
PAULOSE THOMAS Vs. SKARIA THOMAS
October 10, 2017
PAVITHRAN Vs. STATE OF KERALA
December 13, 2017
PEETHAMBARAN U K Vs. STATE OF KERALA
March 7, 2017
PEEVEES PROJECTS (P) LTD Vs. DIRECTOR GENERAL, FIRE AND RESCUE SERVICES
August 21, 2017
PENIEL CASHEW COMPANY Vs. M/S. AHCOM SARL
October 27, 2017
PENIEL CASHEW COMPANY Vs. AHCOM SARL
September 23, 2017
PEROOR SERVICE CO-OP. SOCIETY LTD. Vs. STATE OF KERALA
November 1, 2017
PERUMBANANIKKAL JISMON Vs. THE STATE OF KERALA AND ANOTHER
September 15, 2017
PERUMBAVOOR URBAN SERVICE Vs. STATE OF KERALA
September 30, 2017
PERUMPALAM GRAMA PANCHAYATH Vs. PRAKASHAN K M, S/O MADHAVAN
June 21, 2017
PERUMPALAM GRAMA PANCHAYATH Vs. PRAKASHAN K M
January 31, 2017
PETER Vs. FAISAL
June 12, 2017
PETER Vs. STATE
November 24, 2017
PHILIP Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
May 22, 2017
PHILIP KURIAN Vs. JAMES P. K. AND ANOTHER
May 31, 2017
PHILIP PHILIP Vs. DISTRICT COLLECTOR
January 20, 2017
PHILIP XAVIER ANTONY Vs. VICE CHANCELLOR, MG UNIVERSITY, KTYM. AND OTHERS
November 10, 2017
PIOUS A.U. Vs. ERUMELI GRAMA PANCHAYATH ERUMELI P.O., KOTTAYAM, REP. BY ITS SECRETARY. AND OTHERS
February 6, 2017
PIOUS AND OTHER Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, IDUKKI, PAINAVU. AND OTHER
August 30, 2017
PNM HOSPITAL Vs. HDFC BANK LTD.
March 7, 2017
POKKER S/O MOIDU Vs. GENERAL MANAGER
December 20, 2017
POKKER, S/O. MOIDU Vs. THE GENERAL MANAGER
June 30, 2017
PONNAMMA THOMAS Vs. THE DISTRICT EDUCATIONAL OFFICER
February 9, 2017
PONNAPPAN Vs. BALACHANDRAN
October 27, 2017
PONNAPPAN P. Vs. V. BALACHANDRAN
July 27, 2017
POOTHUNDU ESTATE, PADAGIRY P.O., NELLIAMPATHY, PALAKKAD, REPRESENTED BY ITS MANAGER Vs. GENERAL SECRETARY, NATIONAL PLANTATION WORKERS UNION (UTUC), PADAGIRY P.O.
May 26, 2017
POPULAR TRADERS Vs. INCOME TAX OFFICER (TDS)
June 1, 2017
POSTMASTER GENERAL Vs. M J JOHNSON, S/O JOSEPH
May 23, 2017
POULOSE Vs. ASSISTANT EDUCATION OFFICER
February 28, 2017
PRABHAKARAN Vs. ADDITIONAL CHIEF SECRETARY TO GOVERNMENT
December 12, 2017
PRABHAKARAN PILLAI Vs. ASST.REGISTRAR OF CO-OPERATIVE SOCIETIES
March 14, 2017
PRADEEP Vs. KALLYANADAYINI SABHA (REGD), AND OTHERS
September 15, 2017
PRADEEP KODIVEEDU CLETUS Vs. LOCAL REGISTRAR OF MARRIAGES
November 29, 2017
PRADEEP KUMAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 23, 2017
PRADEEP KUMAR Vs. DISTRICT COLLECTOR, CIVIL STATION, KOZHIKODE
May 25, 2017
PRADEEPAN K P Vs. KERALA STATE ROAD TRANSPORT CORPORATION REPRESENTED BY CHAIRMAN & MANAGING DIRECTOR
March 23, 2017
PRADEEPKUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
August 22, 2017
PRADEEPKUMAR AND OTHERS Vs. STATE OF KERALA REP. BY THE SUB INSPECTOR OF POLICE
September 19, 2017
PRADOSH A.B. AND OTHERS Vs. BHARAT PETROLEUM CORPORATION LIMITED AND OTHERS
November 9, 2017
PRAHLADAN VASUDEVAN Vs. AXIS BANK LTD
December 30, 2017
PRAKASAN, S/O. KOCHAPPAN Vs. BABY, D/O. VELAYUDHAN
April 5, 2017
PRAKASH THANKAPPAN,KALLARUVELI HOUSE Vs. STATE OF KERALA
July 12, 2017
PRAMEELA MOHANAN Vs. DEVI
March 15, 2017
PRAMOD Vs. C.K. AMMED
July 5, 2017
PRAMOD K P Vs. STATE OF KERALA
December 21, 2017
PRAMOD K.P. Vs. STATE OF KERALA
July 13, 2017
PRAMOD YESODHARAN Vs. STATE OF KERALA
April 4, 2017
PRASAD Vs. STATE OF KERALA
February 6, 2017
PRASAD Vs. STATE OF KERALA
February 23, 2017
PRASAD @ PURUSHOTHAMAN Vs. KERALA WOMENS COMMISSION, PATTOM
July 7, 2017
PRASAD P.S. WAITER, TAMERINE EASY HOTEL Vs. KERALA TOURISM DEVELOPMENT CORPORATION LTD. AND OTHERS
March 23, 2017
PRASAD, R. Vs. TRAVANCORE DEVASWOM BOARD AND ANOTHER
June 28, 2017
PRASAD, S/O. SACHIDANANDAN Vs. SHYLA, D/O.KAMALAKSHY,
March 15, 2017
PRASANNA Vs. THRESIAL LILLY, D/O. TRESIAL AND OTHERS
January 25, 2017
PRASANNA B Vs. KABEER P K
November 7, 2017
PRASANNA BABU Vs. KERALA STATE CO-OPERATIVE ELECTION COMMISSION
November 13, 2017
PRASANNAKUMAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 10, 2017
PRASANNAKUMARA PANICKER Vs. STATE OF KERALA
June 30, 2017
PRASANTH V KURUP Vs. STATION HOUSE OFFICER
November 7, 2017
PRATAP, A.K. AND ANOTHER Vs. CENTRAL BUREAU OF INVESTIGATION
July 7, 2017
PRATHEESH V AGED 41 YEARS, S/O. MR. G VENKITARAMAN, RESIDING AT 11/509, TAILOR STREET, KOPPAM, PLAKKAD P.O, 678 001 Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF LOCAL SELF GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
January 24, 2017
PRAVEEN Vs. SABITHA
March 22, 2017
PRAVEEN P. Vs. ADMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGES AND OTHERS
August 17, 2017
PRAVEEN S/O THAMARAKSHAN Vs. STATE OF KERALA REPRESENTED BY ADDL SUB INSPECTOR
November 24, 2017
PRAVEEN.N. Vs. STATE OF KERALA
August 30, 2017
PRAYAR GOPALAKRISHNAN Vs. STATE OF KERALA
November 13, 2017
PREEJU DAVID Vs. MINOR MEBEL
July 14, 2017
PREETHA Vs. STATE OF KERALA
March 10, 2017
PREETHA THOMAS Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY, KOCHI
April 6, 2017
PREETHY V.M. Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 11, 2017
PREMA, D/O. RAMALINGA NADAR Vs. DR. M. CHENGUNAYAGOM, S/O. DR. MUTHUNAYAGOM NADAR
January 18, 2017
PREMAKUMARI Vs. STATE OF KERALA
August 2, 2017
PREMAN Vs. SAKTHI FINANCE LIMITED NO. 62, DR. NANJAPPA ROAD, COIMBATORE
May 24, 2017
PREMBUSHAN Vs. THULASIDAS
June 28, 2017
PREMKUMAR Vs. STATE REP BY CIRCLE INSPECTOR OF POLICE
October 16, 2017
PREMKUMAR, S/O. AVARACHAN Vs. STATE
October 16, 2017
PREMNATH RAVINDRANATH Vs. THE STATE OF KERALA
March 24, 2017
PRIJITH CHANDRAN Vs. STATE OF KERALA AND ORS.
January 30, 2017
PRIME TECH GENERAL TRADING PVT.LTD. Vs. THE INTELLIGENCE INSPECTOR DEPARTMENT OF COMMERCIAL TAXES
February 1, 2017
PRINCE Vs. MANJU
April 12, 2017
PRINCE KURIAN Vs. VINCENT. N.Y. AND OTHERS
August 2, 2017
PRINCIPAL Vs. AKHIL VIJAYAN
July 10, 2017
PRINCIPAL Vs. KERALA UNIVERSITY OF HEALTH SCIENCES REPRESENTED BY REGISTRAR
July 28, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. SILPA PROJECT & INFRASTRUCTURES (INDIA) PVT. LTD.
September 25, 2017
PRINCIPAL, GOVT HOMOEO MEDICAL COLLEGE Vs. SANTHI V
December 14, 2017
PRIVATE BUS OWNERS ORGANISATION, VYPEEN PARAVUR UNIT Vs. TRANSPORT COMMISSIONER
October 17, 2017
PRIYA C MENON Vs. KRISHNAKUMAR V
August 8, 2017
PRIYA SASIDHARAN Vs. STATE OF KERALA, REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM
February 27, 2017
PRIYA SUBRAMANIA Vs. HARI SHANKAR DAS
April 5, 2017
PRIYA SUBRAMANIA Vs. HARI SHANKAR DAS
July 20, 2017
PROF. MEERAN MALUK MOHAMMED.S AGED 76, S/O. M. SAYED KANNU, JAMEELATH, PYARIS ROAD, THIRUVANANTHAPURAM Vs. THE MUSLIM ASSOCIATION THIRUVANANTHAPURAM, REG. NO. 40 OF 1966, NANDAVANAM, THIRUVANANTHAPURAM. REPRESENTED BY ITS SECRETARY
February 14, 2017
PROF. STANLO JOHNES, S/O. JOHNSON, HONORARY MANAGER, SAMUEL L.M.S. HIGHER, SECONDARY SCHOOL, CHERUVARAKKONAM, PARASSALA, THIRUVANANTHAPURAM Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER, EPFO, REGIONAL OFFICE, BHAVISHYANIDHI BHAVAN, PATTOM, THIRUVANANTHAPURAM
January 16, 2017
PROF. V.M. ANIYAN Vs. THE UNIVERSITY OF CALICUT
April 4, 2017
PROF.G.S.CHANDRA BHANU NAIR Vs. DISTRICT POLICE CHIEF
June 29, 2017
PROF.MEERAN MALUK MOHAMMED.S Vs. THE MUSLIM ASSOCIATION
January 12, 2017
PROFESSIONAL COURIERS Vs. EMPLOYEES PROVIDENT FUND
May 23, 2017
PROFESSOR DR. V. H. ABDUL SALAM Vs. STATE OF KERALA
September 22, 2017
PROMOD KUMAR M K Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
December 14, 2017
PROWESS CONSTRUCTIONS (P) LTD Vs. SATHIBHOOSHAN, S/O SUKUMARAN
February 20, 2017
PUBLIC INTEREST PROTECTION ASSOCIATION Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
December 11, 2017
PULIKKATHODI ALI Vs. MATHEW JOSE PUTHIYA KUNNEL
October 4, 2017
PULIKKATHODI ALI Vs. MATHEW JOSE PUTHIYA KUNNEL
June 30, 2017
PULIKKOOL THAZHEKUNIYIL K. DHINESHAN Vs. PEEDIYEKKANTAVIDA KUNHIMOOSA
July 28, 2017
PULUTHIVAYAL VEETTIL SUKUMARAN Vs. EXCISE INSPECTOR, KOZHIKODE RANGE
November 22, 2017
PUNNAKAL MAJEED Vs. STATE REPRESENTED BY EXCISE RANGE INSPECTOR
March 24, 2017
PURUSHAN, S/O KUNJAN Vs. MANKAMMA, D/O KUTTY
May 25, 2017
PURUSHOTHAMAN Vs. CHIEF EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT, OFFICE OF THE CHIEF EXECUTIVE ENGINEER, PUBLIC WORKS DEPARTMENT, CHEMBUKKAVU P.O., THRISSUR, PIN
June 5, 2017
PURUSHOTHAMAN KUTTIYIL Vs. STATE OF KERALA AND ANOTHER
January 31, 2017
PURUSHOTHAMAN PILLAI S/O. KUNJURAMAN PILLAI, AGED 68, RESIDING AT SAJI BHAVAN, THUMBODU ANAKUDI MURI, VAMANAPURAM VILLAGE, THIRUVANANTHAPURAM Vs. SUDHEER, AGED 42, S/O. KUTTAN PILLAI, RESIDING AT CHITHRALAYAM, PERIMELL, MITHURMALA, ANAKUDI MURI, KALLARA VILLAGE, THIRUVANANTHAPURAM 695 588
March 15, 2017
PUSHPA PAUL W/O K C PAUL Vs. PALA MUNICIPALITY
June 14, 2017
PUSHPADASAN Vs. SHEELA JERALD
February 17, 2017
PUSHPARAJAN P. Vs. PARAMBATH MOIDU
March 10, 2017
PUTHANPURAYIL SATHI Vs. PARAMBAN DEVI
June 12, 2017
PUTHIYA VEETTIL PRIYESH Vs. PADOLI BIJU
August 26, 2017
PUTHIYATHERU URBAN CO-OPREATIVE SOCIETY LIMITED V. Vs. JOINT REGISTRAR OF CO-OPREATIVE SOCITIES (GENERAL)
February 16, 2017
PUTHIYAVEETTIL VARGHESE Vs. STATE OF KERALA REP BY SECRETARY
June 19, 2017
PVS BUILDERS AND DEVELOPERS Vs. PERUMANNA GRAMA PANCHAYATH, REPRESENTED BY ITS SECRETARY, PERUMANNA P.O., KOZHIKODE
March 21, 2017
R CHANDRABHANU Vs. R VIJAYAKUMAR
September 18, 2017
R DANIEL MADHUKAR Vs. FERTILIZERS AND CHEMICAL TRAVANCORE LTD
July 11, 2017
R S MOHANACHANDRAN Vs. ANAD FARMERS SERVICED CO-OPERATIVE BANK LTD
August 11, 2017
R S SASIKUMAR Vs. STATE OF KERALA
December 21, 2017
R SASIDHARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
June 27, 2017
R SUDARSANA PILLAI Vs. K THULASEEDHARAN NAIR
October 10, 2017
R SURESHKUMAR Vs. STATE OF KERALA REPRESENTED BY SECRETARY
December 4, 2017
R VIJAYAN Vs. COMMERCIAL TAX OFFICER PUNALUR
July 6, 2017
R. AJITHKUMAR Vs. PRAVEENA
March 7, 2017
R. DANIEL MADHUKAR Vs. FERTILISERS AND CHEMICAL TRAVANCORE LTD. AND OTHER
July 11, 2017
R. DHANALAKSHMI PROPRIETRIX AND OTHERS Vs. SENIOR MANAGER
October 16, 2017
R. RAMACHANDRAN NAIR Vs. THE DY.COMMISSIONER OF INCOME TAX
January 6, 2017
R. RAMKUMAR Vs. THE AUTHORISED OFFICER STATE BANK OF INDIA
November 8, 2017
R. THANKAPPAN, S/O. RAMAKRISHNAN ASARI Vs. M.A. JAYASREE, KUMAR BHAVAN
February 14, 2017
R. VIJAYAKUMAR Vs. R. CHANDRABHANU
September 18, 2017
R. VIJAYAKUMAR, AGED 52, S/O. RAJAKRISHNAN, PROPRIETOR, MARIAN SPICES, 8/1767, JAWAHAR ROAD, KOOVAPPADAM, MATTANCHERRY Vs. THE STATE OF KERALA, REP. BY THE SECRETARY, DEPARTMENT OF CIVIL SUPPLIES, THIRUVANANTHAPURAM
February 28, 2017
R.KESU @ KASINATHAN Vs. U.C.O BANK
November 15, 2017
R.M. MURALEEDHARAN Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY, GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
October 31, 2017
R.M.SURESHAN Vs. STATE OF KERALA
June 14, 2017
R.P.C PAPER MILLS PVT. LTD. Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETARY TO GOVERNMENT, LABOUR AND SKILLS DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
November 24, 2017
R.PRASAD Vs. TRAVANCORE DEVASWOM BOARD
June 28, 2017
R.V.BABU Vs. STATE OF KERALA
December 21, 2017
R.VISWANATHAN Vs. STATE OF KERALA
July 12, 2017
RACHEL PUNNEN Vs. DESRAJ SONY
June 19, 2017
RADHA K D/O KORU Vs. SIVASANKARAN K K
February 9, 2017
RADHA R Vs. STATE OF KERALA, REPRESENTED BY PRINCIPAL SECRETAR
July 14, 2017
RADHAKRISHNAN @ ROHITH JOHN, AND OTHERS Vs. STATE OF KERALA
October 9, 2017
RADHAKRISHNAN C. Vs. CHIEF MANAGER, STATE BANK OF INDIA
October 4, 2017
RADHAKRISHNAN S/O. CHOZHYKUTTY Vs. STATE OF KERALA
June 28, 2017
RADHAKRISHNAN. C. Vs. SUNDARAN
September 19, 2017
RADHAMANI Vs. VALSAN
August 18, 2017
RADHAMANI AMMA Vs. VIMALA KUMARI
August 3, 2017
RADHAMANI AMMA D/O.KARHYAYANI AMMA Vs. SHANMUGHAN, S/O.RAGHAVAN
February 1, 2017
RADHAMMA PILLAI PRASANNAKUMARY RADHA BHAVAN Vs. MADHAVAN PILLAI PRABHAKARAN NAIR NAMBUKONATH THADATHARIKATHU PUTHEN VEEDU ANACODE MURI
March 28, 2017
RADHAMNI Vs. RAVIKUMAR
July 20, 2017
RAFEEQUE Vs. THE MANAGING DIRECTOR
December 5, 2017
RAFEEQUE @ MUHAMED RAFEQUE Vs. T.D. POULSON AND ANOTHER
August 3, 2017
RAFEEQUE AHAMMED C.P. Vs. STATE OF KERALA
December 18, 2017
RAFEEQUE, S/O.HAMZA HAJI Vs. SAFEELA NASRIN, 2 (MINOR), D/O. RAFEEQUE AND OTHER
April 5, 2017
RAFI Vs. STATE OF KERALA
November 16, 2017
RAFIA K. Vs. STATE OF KERALA AND OTHERS
November 20, 2017
RAGHUNATH Vs. ABDUL SALAM
July 7, 2017
RAHAMATH, CHUNADU CHAPRAYIL VEEDU Vs. VELUSWAMY
January 20, 2017
RAHIM S/O. ABDUL BASHEER Vs. KALLARA GRANA PANCHAYATH
July 11, 2017
RAHMATH Vs. RASHEED S/O HASSAN KUNJU
March 22, 2017
RAHUL V. Vs. CHANDRAN CHENNAPPOIL
September 18, 2017
RAHUL VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 11, 2017
RAJAGOPAL Vs. CHIEF TOWN PLANNER AND MEMBER SECRETARY
January 17, 2017
RAJAGOPAL Vs. STATE OF KERALA
September 25, 2017
RAJAMMA Vs. PROJECT DIRECTOR
August 4, 2017
RAJAMMA Vs. PROJECT DIRECTOR, NH.A1
October 4, 2017
RAJAMOHANAN NAIR Vs. SHAJI P S
April 4, 2017
RAJAN Vs. STATE OF KERALA
April 11, 2017
RAJAN Vs. BIJU
May 25, 2017
RAJAN @ VARKEY Vs. SUNNY, S/O THEKKEKARAANTHONY
June 2, 2017
RAJAN ABUBACKER Vs. STATE OF KERALA
October 11, 2017
RAJAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR HIGH COURT OF KERALA
September 27, 2017
RAJAN JEWELLERY AND DIAMONDS INDIA PVT. LTD Vs. INSPECTING ASSISTANT COMMISSIONER, COMMERCIAL TAXES, PATHANAMTHITTA
August 4, 2017
RAJAN P THODIYOOR Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY
April 12, 2017
RAJAN S/O MANAS Vs. SANAL KUMAR
January 20, 2017
RAJAN, C.A. (DR.) Vs. STATE OF KERALA AND ANOTHER
April 3, 2017
RAJAN, S/O/ KRISHNAN RAHUL NIVAS, EDATHARAYIL Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 16, 2017
RAJANI K.U. Vs. STATE OF KERALA
August 16, 2017
RAJANI P S Vs. PUBLIC SERVICE COMMISSION, REPRESENTED BY SECRETAR
January 12, 2017
RAJASHEKARAN NAIR Vs. STATE OF KERALA THROUGH SUB INSPECTOR OF POLICE
November 20, 2017
RAJEESH KUMAR C S/O CHELLAPPAN Vs. CHANGANASSERY MUNICIPALITY
October 25, 2017
RAJEEV Vs. STATE OF KERALA
April 6, 2017
RAJEEV GANDHI HOUSE CONSTRUCTION CO-OPERATIVE Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
April 7, 2017
RAJEEV M.S Vs. THE SUB INSPECTOR OF POLICE
February 16, 2017
RAJEEV MEMORIAL CHARITABLE SOCIETY Vs. REGIONAL DIRECTOR, NATIONAL COUNCIL FOR TEACHER ED
July 3, 2017
RAJEEV S.R. AND OTHERS Vs. ANOOP VIJAYAKUMAR
August 9, 2017
RAJEEV S/O RAVEENDRAN Vs. STATE OF KERALA
March 30, 2017
RAJEEVAN Vs. TAHSILDAR
February 6, 2017
RAJENDRAN M. Vs. UNION OF INDIA
October 20, 2017
RAJENDRAN R S/O N RAGHUNATHAN Vs. S PREETHA, D/O INDIRA
July 25, 2017
RAJESH Vs. V H HASHIM S/O SAIDU MOHAMMED
November 15, 2017
RAJESH Vs. BABY GIRIJA
February 8, 2017
RAJESH Vs. STATE OF KERALA
January 18, 2017
RAJESH Vs. V.H.HASHIM
September 15, 2017
RAJESH A.NAIR Vs. STATE OF KERALA
November 24, 2017
RAJESH ALIKKAL, S/O KUMARAN Vs. CHIEF MANAGER, SOUTH INDIAN BANK LTD
February 21, 2017
RAJESH CHAKKAPPAN Vs. STATE OF KERALA
October 14, 2017
RAJESH EBRAHIM KUTTY MAJIDHA BEEVI AND OTHERS Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 9, 2017
RAJESH GOPAL Vs. STATE OF KERALA
May 12, 2017
RAJESH KHANNA Vs. DEEPU RAMAKRISHAN
January 24, 2017
RAJESH M M Vs. SPECIAL DEPUTY COLLECTOR
June 5, 2017
RAJESH R Vs. KERALA PUBLIC SERVICE COMMISSION REPRESENTED BY ITS SECRETARY
March 2, 2017
RAJESH R. Vs. ARBITRATION & EXECUTION
November 9, 2017
RAJESH, K.S. Vs. BASHEER, K.M. AND ANOTHER
May 25, 2017
RAJESH, S/O NARAYANAN Vs. STATE OF KERALA
May 25, 2017
RAJIPATH BALAKRISHNAN Vs. STATE OF KERALA
June 13, 2017
RAJITHA Vs. RAMESH
November 13, 2017
RAJITHA Vs. SAJEEVAN K
November 16, 2017
RAJITHA K G Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
July 6, 2017
RAJKUMAR MEENA Vs. RANKASWAMY
October 10, 2017
RAJKUMAR T. S/O. BHASKARAN, AGED 44 YEARS, REVATHY (NO.49/3081) RAVEENDRAN ROAD, ERNAKULAM P.O. PIN Vs. MOLJIMOL K.S. D/O. K.P.S ASIDHARAN, AGED 38 YEARS, KALATHIL HOUSE, KOTTAMURI P.O., THRIKODITHANAM VILLAGE, KOTTAYAM DISTRICT
February 27, 2017
RAJU Vs. THE STATE OF KERALA
August 22, 2017
RAJU Vs. STATE OF KERALA
November 22, 2017
RAJU Vs. AKSHARA, (MINOR D
February 14, 2017
RAJU AUGUSTINE Vs. DIVISIONAL FOREST OFFICER
October 4, 2017
RAJU JOSEPH B Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
February 22, 2017
RAJU K. THOMAS AND ANOTHER Vs. UNION OF INDIA
June 14, 2017
RAJU M Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
February 22, 2017
RAJU MAMBATTA Vs. JIMMY JOSEPH
July 3, 2017
RAJU NARAYANA SWAMY Vs. BEENA
January 30, 2017
RAJU T.K. Vs. STATE OF KERALA
June 16, 2017
RAJU V.C. Vs. DISTRICT COLLECTOR, ERNAKULAM AND OTHERS
October 11, 2017
RAJU, S/O RAGHAVAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
November 28, 2017
RAJU, S/O. KANTHAN Vs. STATE OF KERALA AND ANOTHER
February 28, 2017
RAJU.M. Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 3, 2017
RAKESH KRISHNAN. R Vs. THE PRINCIPAL, MODEL ENGINEERING COLLEGE, THRIKKAKARA ERNAKULAM, PIN
October 26, 2017
RAKHI P.V. Vs. STATE OF KERALA
August 22, 2017
RAM BAHADUR THAKUR LTD. Vs. COMMISSIONER OF INCOME TAX
March 7, 2017
RAMACHANDRA KURUP Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR
June 19, 2017
RAMACHANDRA THILAKAN B. C. Vs. DIRECTOR, CBI AND OTHERS
January 20, 2017
RAMACHANDRAN NAIR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
February 15, 2017
RAMACHANDRAN S. Vs. B. BHANUVIKRAMAN NAIR
October 4, 2017
RAMAKRISHNAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
February 8, 2017
RAMALINGA LAYER Vs. SYNDICATE BANK
June 8, 2017
RAMAN NAIR Vs. P N GOPINATHAN NAIR
November 29, 2017
RAMAN NAIR Vs. P.M. GOPINATHAN NAIR, AND OTHERS
May 24, 2017
RAMANATHA BHANDARY Vs. CHANDRAHASA BHANDARY
October 26, 2017
RAMCHANDRAN Vs. SUNDARAM FINANCE PVT.LTD.
May 26, 2017
RAMCHANDRAN Vs. STATE OF KERALA THROUGH DY SP CRIME DETACHMENT
February 1, 2017
RAMCHANDRAN UNNITHAN Vs. SHREE BHAGAVATHI THIRPORITTAKKAVU BHAGAVATHI KSHETHRAM
March 16, 2017
RAMESAN MAITHIYERI Vs. UNION OF INDIA
July 19, 2017
RAMESH RAGHAVAN Vs. DIVISIONAL MANAGER
July 31, 2017
RAMILA DEVI K Vs. UNIVERSITY OF CALICUT
November 29, 2017
RANGANATHAN S. Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD.
July 26, 2017
RANI BODHESWARAN Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
July 25, 2017
RANJINI Vs. SUBRAHMANIAN
December 4, 2017
RANJINI KAKKADATH Vs. KAKKADATH RAMANI
October 11, 2017
RANJINI KAKKADATH Vs. KAKKADATH RAMANI
February 28, 2017
RANJINI, D/O ARUMUGHAN Vs. K VASUDEVAN S/O KORAMBATT KUNHUTTY
March 6, 2017
RAO & COMPANY Vs. BAIJU P JOSE
June 12, 2017
RASEENA Vs. NIZAR
March 21, 2017
RASHEED C S/O C M HAMEED Vs. MADAMBILLATH SAINABA D/O LATE RAIYA
March 29, 2017
RASHEED K. Vs. BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD
June 1, 2017
RASHHED M V Vs. HASEENA
July 17, 2017
RATHEESH Vs. STATE OF KERALA
August 17, 2017
RATHEESH Vs. STATE OF KERALA, REPRESENTED BY PUBLICE PROSECUTOR
January 13, 2017
RATHEESH K R S/O K R RADHAKRISHNAN NAIR Vs. STATE OF KERALA
November 8, 2017
RATHEESH KUMAR Vs. STATE OF KERALA
December 4, 2017
RATHISH KUMAR S/O. NEELAKANDAN NAIR Vs. JOHN JACOB S/O JACOB ELAVILA HOUSE
October 3, 2017
RATNA BAI, W/O MUKUNDA PRABHU Vs. RANJINI RAMASWAMY, W/O T S RAMASWAMY
March 23, 2017
RAVEENDRAN Vs. THE STATE OF KERALA
December 7, 2017
RAVEENDRAN Vs. THE STATE OF KERALA
November 27, 2017
RAVEENDRAN Vs. STATE OF KERALA
December 8, 2017
RAVEENDRAN M. N. Vs. V. V. SIVAPRASAD
May 22, 2017
RAVEENDRANADHAN Vs. STATE OF KERALA
January 9, 2017
RAVEENDRANATH K. P. Vs. K. P. PADMANABHA KURUP
June 6, 2017
RAVIKUMAR, S/O.DAVID, RAVI KIRAN, NEETHI NAGAR, PEROORKADA VILLAGE, THIRUVANANTHAPURAM Vs. D. PURUSHOTHAMAN S/O. DAVID, VP III/744, SOBHA BHAVAN, MANIKANTESWARAM P.O., THIRUVANANTHAPURAM
March 9, 2017
RAVINDRAN, K. Vs. SECRETARY, PUBLIC WORKS DEPARTMENT AND OTHERS
April 10, 2017
RAVINDRANATH C. (DR.) Vs. CENTRAL COUNCIL OF HOMOEOPATHY
March 20, 2017
RAYAPPAN AND OTHERS Vs. KANUMUNTHAMMAL
March 3, 2017
REEJA IGNESIOUS AND OTHERS Vs. MOHAMMADALI AND OTHERS
August 9, 2017
REENA Vs. STATE OF KERALA
November 29, 2017
REENA JUDE THADEVOUS Vs. K.V. JAYADEEP MENON
August 16, 2017
REENY MARY ZACHARIA Vs. KERALA AGRICULTURE UNIVERSITY MAIN CAMPUS
August 17, 2017
REETHA JOHN Vs. KUNJAPPAN @ VARATHAPPAN
July 21, 2017
REGIONAL MANAGER Vs. RAJAMMA PADMANABHAN AND OTHERS
June 12, 2017
REGIONAL MANAGER Vs. P.K.VENUGOPALAN
October 10, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM
July 19, 2017
REGIONAL TRANSPORT AUTHORITY AND ANOTHER Vs. SHAJU
July 18, 2017
REGIONAL TRANSPORT AUTHORITY, ERNAKULAM Vs. M A SHAJI
December 21, 2017
REGISTRAR OF CO-OPERATIVE SOCITIES Vs. PAULOSE, N.P. AND OTHERS
April 10, 2017
REHIM Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, PIN
October 4, 2017
REJI KUMAR P R Vs. STATE CO-OPERATIVE ELECTION COMMISSION
December 18, 2017
REJI KUMAR P.R Vs. STATE CO-OPERATIVE ELECTION COMMISSION
December 11, 2017
REJI KURIAKOSE Vs. SECRETARY
July 5, 2017
REJILAL Vs. STATE OF KERALA
February 10, 2017
REJIMOL W/O SHAJI MATHER Vs. ABDUL NAZAR
February 8, 2017
REJIMON Vs. THE STATE OF KERALA
November 14, 2017
REJUMON JOSEPH Vs. STATE OF KERALA REPRESENTED BY SECRETARY
December 12, 2017
REJUMON JOSEPH Vs. STATE OF KERALA
August 14, 2017
REMA DEVI Vs. STATE POLICE CHIEF, POLICE HEADQUARTERS
December 6, 2017
REMA GOPINATH Vs. K.C. ZACHARIA
August 22, 2017
REMA SURESH Vs. DISTRICT REGISTRAR (GENERAL), PALAKKAD
October 5, 2017
REMADEVI, 74 YEARS, W/O.LATE NARAYANAN Vs. V. DAMODARAN, S/O. KRISHNAN
October 17, 2017
REMANI @ SUJATHA Vs. STATE OF KERALA PUBLIC PROSECUTOR
December 12, 2017
REMESH @ REMESHAN Vs. STATE
November 13, 2017
REMIA MATHEW Vs. VEGETABLE AND FRUIT PROMOTION COUNCIL
November 20, 2017
REMJITH E R Vs. VIPIN KUMAR V
August 8, 2017
REMYA Vs. RAJIN
March 1, 2017
RENI JACOB GEORGE Vs. DISTRICT COLLECTOR PATHANAMTHITTA
January 4, 2017
RENJITH R NAIR AND OTHERS Vs. SRUTHI
June 19, 2017
RENJITHA, AND OTHERS Vs. STATE OF KERALA
October 16, 2017
RENU D.R. Vs. THE CANARA BANK
July 1, 2017
RENU NINAN Vs. RADHAKRISHNAN UNNITHAN
February 27, 2017
RENU P.GOPALAN Vs. STATE OF KERALA
September 25, 2017
RENUKA K . K . Vs. STATE OF KERALA
November 28, 2017
RENY MEERA GEORGE Vs. REGIONAL TRANSPORT AUTHORITY
June 28, 2017
RIJEESH T P Vs. INDIAN OIL CORPORATION LIMITED
January 13, 2017
RISHAJ Vs. JIJU
August 11, 2017
RIYAS Vs. MUHAMMED NAZAR
November 22, 2017
RIYAS Vs. MUHAMMED NAZAR
September 28, 2017
ROBIN JAMES Vs. KERALA STATE
January 13, 2017
ROJER MATHEW Vs. SOUTH INDIAN BANK LTD.
January 20, 2017
ROMAI ELECTRIC VEHICLES PVT. LTD. Vs. INTELLIGENCE OFFICER, SQUAD NO. II, COMMERCIAL TAXES, MATTANCHERRY AT KARUKUTTY, COCHIN
November 29, 2017
ROOPESH @ PRAVEEN Vs. UNION OF INDIA
November 27, 2017
ROSAMMA Vs. DISTRICT COLLECTOR
August 11, 2017
ROSAMMA Vs. DISTRICT COLLECTOR, WAYANAD COLLECTORATE, KALPETTA, WAYANAD AND OTHERS
November 2, 2017
ROSAMMA Vs. THEKKUMKARA GRAMAPANCHAYATH REPRESENTED BY ITS SECRETARY, OFFICE OF THEKKUMKARA GRAMAPANCHAYATH, PUNNAMAPARAMPU, WADAKKANCHERY, THRISSUR
May 31, 2017
ROSAMMA ABRAHAM Vs. PRINCIPAL ACCOUNTANT GENERAL
July 27, 2017
ROSAMMA CHERIAN Vs. STATEOF KERALA
September 11, 2017
ROSAMMA STELLA FLORANCE Vs. LAZAR NADAR SELVA RAJAN NADAR
July 20, 2017
ROSEY HOUSE BOATS KONNAKKAPPALLY BUILDING Vs. STATE OF KERALA
November 23, 2017
ROSHAN JACOB OOMMEN Vs. UNION OF INDIA
July 27, 2017
ROSHAN NARAYANAN, C.S. Vs. AUTHORIZED OFFICER, CENTRAL BANK OF INDIA AND ANOTHER
June 23, 2017
ROSHNA E Vs. VICE CHANCELLOR, CALICUT UNIVESITY INSTITUTE OF
March 29, 2017
ROSLIND JOHN Vs. STATE OF KERALA
October 25, 2017
ROY Vs. STATE OF KERALA
December 4, 2017
ROY @ JACOB ANTONY S/O. ANTONY Vs. SHEENA JOSEPH KADUKKAMAKKAL HOUSE
June 1, 2017
ROY MATHEW Vs. SEBASTIAN GEORGE
June 27, 2017
ROY THOMAS Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVER
June 1, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE COMPANY LIMITED Vs. RATHEESH, S/O. RAVI, RATHEESH BHAVAN
October 24, 2017
ROYSON Vs. STATE OF KERALA
December 20, 2017
RUBBER BOARD, REPRESENTED BY ITS SECRETARY Vs. THARIAN GEORGE K
June 16, 2017
RUBEY Vs. RAJU
September 15, 2017
RUPA. V Vs. SMT. K. SARASWATHY AMMA
November 28, 2017
S BALARAMAN Vs. STATE OF KERALA
February 2, 2017
S CHANDRASEKHARAN POTTY Vs. TRAVANCORE DEVASWOM BOARD
July 5, 2017
S KIRAN Vs. STATE OF KERALA
December 5, 2017
S KOLAPPA PILLAI Vs. SUSEELA BHAI K M
August 9, 2017
S M ARIF Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF
October 4, 2017
S N SOBHA, W/O SADASIVA SHENOY Vs. STATE OF KERALA
June 29, 2017
S S BINU Vs. STATE OF KERALA
July 14, 2017
S SINDU, D/O SREEDHARAN Vs. JOINT REGIONAL TRANSPORT OFFICER, CHITTOR-THEETHAM
May 9, 2017
S SURESH BABU Vs. STATE OF KERALA REP BY ITS SECRETARY TO GOVT
August 30, 2017
S V SEETHA DEVI Vs. STATE OF KERALA
February 3, 2017
S. GIREESH Vs. STATE OF KERALA
March 23, 2017
S. HARIHARAN PILLAI AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, FOOD AND CIVIL SUPPLIES DEPARTMENT, GOVT. SECRETARIAT, TRIVANDRUM AND OTHERS
June 6, 2017
S. RAJAN Vs. PRASANNA RAJAN
January 10, 2017
S. RAJEEV AND OTHERS Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, 682 031, AND OTHERS
August 25, 2017
S. SURESH Vs. UNION OF INDIA AND OTHERS
March 20, 2017
S. SURESH BABU Vs. STATE OF KERALA AND OTHERS
August 30, 2017
S. SYAM KUMAR Vs. QUILON DISTRICT CRICKET ASSOCIATION
December 23, 2017
S.ABHI LAKSHMI(MINOR) Vs. STATE OF KERALA
November 1, 2017
S.C.M.SILK PRIVATE LTD. Vs. CORPORATION OF COCHIN
February 15, 2017
S.DILEEP, S/O.SIVANSANKARAN NAIR Vs. STATE OF KERALA
February 16, 2017
S.M. ARIF, Vs. STATE OF KERALA, REPRESENTED BY ADDITIONAL CHIEF SECRETARY, DEPARTMENT OF INDUSTRIES, GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM 695 001 AND OTHERS
October 4, 2017
S.M.M STEEL RE Vs. INTELLIGENCE OFFICER, SQUAD NO. IV, O OF THE INSPECTING ASSISTANT COMMISSIONER (INTELLIGENCE), DEPARTMENT OF COMMERCIAL TAXES, PALAKKAD
November 16, 2017
S.NITHYASHREE Vs. L.L.M.C CONVENOR
February 20, 2017
S.RANGANATHAN Vs. THE FERTILISERS
January 11, 2017
S.SADASIVAN Vs. BHARAT SANCHAR NIGAM LTD
November 16, 2017
S.SADHUJAN Vs. STATE OF KERALA
March 1, 2017
S.VENUGOPAL S/O. V. SUKUMARAN NAIR Vs. AIRPORTS AUTHORITY OF INDIA REPRESENTED BY
June 20, 2017
SABAREENATH M S Vs. NEETHU M
August 21, 2017
SABEENA C. R. Vs. CHIEF TOWN PLANNER URBAN & RURAL PLANNING DEPARTMENT
August 24, 2017
SABIRA Vs. STATE OF KERALA
August 23, 2017
SABU Vs. DEEPTHI BOSE
June 22, 2017
SABU M.JACOB DIRECTOR, KITEX HERBALS LTD. Vs. KIZHAKKAMBALAM GRAMA PANCHAYAT KIZHAKKAMBALAM
March 2, 2017
SABU MATHEW Vs. STATE OF KERALA
August 14, 2017
SACHARIAH Vs. STATE OF KERALA
November 16, 2017
SACRED HEART COLLEGE Vs. MAHATMA GANDHI UNIVERSITY
August 9, 2017
SADANANDAN NAIR Vs. SREE PERUMANPURA DEVASWOM
April 7, 2017
SADIQUE Vs. MOHAMMED UMAIR AND OTHERS
July 3, 2017
SAFE POWER TECHNOLOGIES PVT. LTD. Vs. STATE OF KERALA
September 15, 2017
SAFIKKUL MOLLA Vs. STATE REP. BY EXCISE INSPECTOR
November 1, 2017
SAFIYA Vs. THE SPECIAL TAHSILDAR (LAND ACQUISITION) RAILWAY, KASARGOD
June 12, 2017
SAHAD Vs. STATE OF KERALA
September 14, 2017
SAHADEVAN AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 17, 2017
SAHASRANAMAN P. B. (ADV.) Vs. KERALA HIGH COURT
August 10, 2017
SAHASRANAMAN, P.B. Vs. KERALA HIGH COURT
May 22, 2017
SAHIR.T.V Vs. AUTHORIZED OFFICER
August 20, 2017
SAI SERVICE STATION LTD., CHERANELLUR ROAD, EDAPPALLY P.O., KOCHI Vs. COMMISSIONER OF CENTRAL EXCISE
July 7, 2017
SAI SERVICES STATION LTD. Vs. DILEEP GANESH
October 31, 2017
SAIDALAVI Vs. UNITED INDIA INSURANCE CO. LTD.
March 6, 2017
SAIDU Vs. THYKKANDY NAZAR
September 19, 2017
SAIDU MOHAMMED S/O. KIZHAKKEKARA ALI Vs. THE CHIEF EXECUTIVE OFFICER KERALA STATE WAKF BOARD AND OTHERS
October 5, 2017
SAINABA Vs. GOPALAN
September 26, 2017
SAINABA BEEVI Vs. KERALA FOREST DEVELOPMENT CORPORATION LTD.
April 3, 2017
SAINUL ABIDEEN A.K. Vs. THE STATE OF KERALA AND OTHERS
August 29, 2017
SAJAN VARGHESE Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
April 12, 2017
SAJAN VARGHESE Vs. UNION OF INDIA
August 8, 2017
SAJEER S/O. ALIYAR Vs. SUB INSPECTOR OF POLICE
October 31, 2017
SAJEEV VASUDEVAN S/O VASUDEVAN Vs. STATE OF KERALA
June 19, 2017
SAJEEV.V Vs. DISTRICT COLLECTOR
February 20, 2017
SAJI Vs. STATE OF KERALA
April 12, 2017
SAJI MATHEW Vs. JOSE JOSEPH AND OTHERS
November 21, 2017
SAJI V. CHERIAN, AND OTHERS Vs. ROY ALEXANDER, AND OTHERS
June 1, 2017
SAJID D. ANAND Vs. STATE OF KERALA
November 21, 2017
SAJID P.A., AGED 48 YEARS, S/O. ABOOBACKER, PADIYATH HOUSE, VAZHAKKALA, P.V.K MINA ROAD, THRIKKAKKARA VILLAGE, THRIKKAKARA POST, ERNAKULAM DISTRICT Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR, WAYANAD DISTRICT, CIVIL STATION, KALPETTA
January 9, 2017
SAJINI Vs. P K RAJAGOPALAN
March 8, 2017
SAJITHA T M Vs. DISTRICT COLLECTOR, KOTTAYAM
December 14, 2017
SAJITHA W/O.ALTHAF AND ANR. Vs. ALTHAF S/O.SHALAHUDEEN
February 1, 2017
SAJU Vs. STATE OF KERALA
July 5, 2017
SAJU VARGHESE Vs. KARUKACHAL GRAMA PANCHAYAT
June 22, 2017
SAKEENA Vs. STATE OF KERALA
November 13, 2017
SAKEER Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, FISHERIES AND PORT DEPARTMENT GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
March 1, 2017
SAKEER USSAIN @ USSAIN Vs. STATE OF KERALA
July 20, 2017
SAKTHIDHARAN Vs. SPECIAL TAHSILDAR
July 12, 2017
SALAHUDEEN A.K., S/O. ABDHUKHADER HAJI Vs. THOUFIYA D/O. JASEENA BEEVI
January 20, 2017
SALAM Vs. SHAJI
March 23, 2017
SALAS J. DAVID Vs. JOSEPH MANUEL AND ANR.
November 2, 2017
SALEAM MARTHOMA CHURCH Vs. PAPPACHAN BIJI
February 28, 2017
SALI G Vs. STATE OF KERALA
August 23, 2017
SALIM Vs. GEORGE
March 21, 2017
SALIM C.K. Vs. STATE OF KERALA
January 16, 2017
SALIM M. Vs. STATE OF KERALA AND OTHERS
April 4, 2017
SALU SUGATHAN SOMENI AND ANOTHER Vs. DISTRICT POLICE CHIEF AND OTHERS
July 4, 2017
SAM @ SAM VARGHESE S/O UNNI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 7, 2017
SAM JOSEPH Vs. JUDE THADEVUS
August 7, 2017
SAM MADHAVAN BYSHIE MADHAVAM Vs. JALAJA HARSHAPPAN
August 23, 2017
SAMBATH.G.S. Vs. STATE OF KERALA
December 18, 2017
SAMEER MAT INDUSTRIES AND ORS. Vs. STATE OF KERALA AND ORS.
November 20, 2017
SAMEER S/O. BASHEER AND ORS. Vs. NABEELA S/O. ASHRAF AND ANR.
February 2, 2017
SAMIRA BEACH CASTLE RESORT (PVT) LTD Vs. SIVAKUMAR
June 12, 2017
SAMUDRA RESTUARANT Vs. DEPUTY EXCISE COMMISSIONER
May 16, 2017
SAMUEL @ SAMU Vs. STATE OF KERALA
November 8, 2017
SANAL KUMAR SASIDHARAN Vs. UNION OF INDIA
November 21, 2017
SANAL KUMAR SASIDHARAN Vs. UNION OF INDIA, REPRESENTED BY SECRETARY
November 21, 2017
SANAL KUMAR, P.J. AND OPTHERS Vs. K.S.E.B. LTD. AND OTHERS
March 28, 2017
SANDEEP SANKAR Vs. SUPERINTENDENT OF CUSTOMS
December 6, 2017
SANDEEP V. AND OTHERS Vs. KERALA STATE PUBLIC SERVICE COMMISSION AND OTHERS
July 31, 2017
SANDHYA Vs. STATE OF KERALA
May 30, 2017
SANEESH Vs. SETHULAKSHMI
November 14, 2017
SANGEETHA S Vs. TRAVANCORE DEVASWOM BOARD NANDANCODE
April 11, 2017
SANGEETHA, D/O. CHELUKARAN SYAMALA AND OTHER Vs. E.N. RAJU, GANESH BHAVAN, KALAVAIL
August 29, 2017
SANGITADAS AND ORS. Vs. M.V. AMBER AND ORS.
October 12, 2017
SANISH S/O.SATHYASHEELAN AND ORS. Vs. THE STATE OF KERALA AND ORS.
January 31, 2017
SANJEEV KUMAR Vs. STATE OF KERALA
June 12, 2017
SANJEEVAN Vs. PRAVEENA
January 12, 2017
SANKAPPA ALVA Vs. STATE OF KERALA AND OTHERS
November 15, 2017
SANKAR G DAS S/O GOPIDAS Vs. APPLE TREE CHITS INDIA LIMITED
April 11, 2017
SANKAR J. S/O LATE P.S. JANAKAN Vs. STATE OF KERALA
November 14, 2017
SANKARA NARAYANA PILLAI, S/O.VASUDEVAN PILLAI, MAPPILEATHU VEETTIL, MUTHUKULAM VADAKKUM MURI, MUTHUKULAM VILLAGE Vs. HARIGOVINDAN, S/O. MURALEEDHARAN PILLAI, KALATHILATHU VEETTIL, MUTHUKULAM VADAKKUM MURI, MUTHUKULAM VILLAGE
February 7, 2017
SANKARAN Vs. THE BRANCH MANAGER CHOLAMANDALAM MS GENERAL INSURANCE CO. LTD.
October 10, 2017
SANKARAN NAIR Vs. KUMARAN NAIR
August 11, 2017
SANKARAN.R Vs. CHAIRMAN
March 7, 2017
SANKARANARAYANAN AND OTHERS Vs. THE STATE CO
December 4, 2017
SANKER B Vs. NATIONAL INSURANCE CO LTD
January 17, 2017
SANNADKA COMMUNITY PADDY CULTIVATION COMMITTEE Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT, THIRUVANANTHAPURAM AND OTHERS
March 20, 2017
SANOJ PAREETHU Vs. NIMY P Y
February 8, 2017
SANOJ S/O LATE SADASIVAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
January 17, 2017
SANOSH S/O. GOKUL DAS Vs. STATE OF KERALA
May 24, 2017
SANTHA @ PADMAVATHY Vs. TRIBUNAL FOR MAINTENANCE AND WELFARE OF PARENTS AN
August 17, 2017
SANTHA KANNAN W/O LATE A K KANNAN Vs. GANGA RENJU D/O G GANGADHARAN
June 9, 2017
SANTHA THADATHIL VILAYIL Vs. STATE OF KERALA REPRESENTED BY DISTRICT COLLECTOR
July 12, 2017
SANTHAKUMARI Vs. STATE OF KERALA
April 5, 2017
SANTHI (DR.) Vs. STATE OF KERALA
January 13, 2017
SANTHIGIRI ASHRAM Vs. STATE OF KERALA
November 23, 2017
SANTHINI G. Vs. STATE OF KERALA
October 23, 2017
SANTHOSH Vs. STATE OF KERALA
July 10, 2017
SANTHOSH AND OTHERS Vs. STATE OF KERALA
August 10, 2017
SANTHOSH KUMAR Vs. STATE OF KERALA THROUGH THE SUB INSPECTOR OF POLICE
November 12, 2017
SANTHOSH KUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
October 25, 2017
SANTHOSH KUMAR A.S. Vs. SUPERINTENDANT OF CBI REP. BY THE STANDING COUNSEL OF CBI, HIGH COURT OF KERALA AT ERNAKULAM
May 2, 2017
SANTHOSH P. VARGHESE Vs. GIJO
June 16, 2017
SANTHOSH P.T. Vs. STATE OF KERALA
July 19, 2017
SANTHOSH T. A. Vs. STATE OF KERALA
October 12, 2017
SANTHOSH WILSON, TC 2/3240, KULANGARA LANE,, PATTOM, THIRUVANANTHAPURAM Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
July 3, 2017
SANTOSH, C. AND OTHERS Vs. S.N.D.P. BRANCH NO.245 AND OTHERS
May 22, 2017
SANTU THOMAS Vs. JOINT REGIONAL TRANSPORT OFFICER
December 5, 2017
SARADA Vs. ATHRA PULIKKAL PARAMESWARAN
April 6, 2017
SARADA Vs. RADHAMANI
April 10, 2017
SARADHI SUKUMARAN Vs. PRAKASAN
September 22, 2017
SARAFUDHEEN Vs. HAMSA MOULAVI
September 26, 2017
SARAFUNEESA Vs. VILLAGE OFFICER
April 11, 2017
SARAN KUMAR S. AND OTHER Vs. UNION OF INDIA AND OTHERS
November 23, 2017
SARASWATHY BAI Vs. ULLAS, S/O SUKUMARAN
June 12, 2017
SARASWATHY VISWANATHAN PRIVATE SECRETARY (RETD.) Vs. UNION OF INDIA AND OTHERS
August 31, 2017
SARATH Vs. STATE OF KERALA
April 12, 2017
SARATH Vs. STATE OF KERALA, REPRESENTED BY ITS PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 16, 2017
SARATH SADANANADAN S/O SADANANDAN Vs. SINI KAMAL PARAYIL PUTHEN VEEDU
July 26, 2017
SARAVANA TRADERS Vs. DURGA DAS WADHWANI
July 6, 2017
SAROJAM K. Vs. SREEKUMARI
September 22, 2017
SASI Vs. STATE OF KERALA
October 12, 2017
SASIDHARA A. AND OTHERS Vs. STATE OF KERALA REPRESENTED BY DEPARTMENT OF REVENUE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
February 6, 2017
SASIDHARAN M. R. Vs. STATE OF KERALA
October 18, 2017
SASIDHARAN NAIR Vs. KUNJU MOHAMMED UNNI
August 10, 2017
SASIKUMAR Vs. STATE OF KERALA
December 21, 2017
SATHEESH KUMAR Vs. FAMILY COURT
May 23, 2017
SATHEESH KUMAR AND OTHERS Vs. C.K. JASMINE AND OTHERS
November 15, 2017
SATHEESH KUMAR K. Vs. SHEELAVATHI
January 11, 2017
SATHI Vs. DEVI
July 12, 2017
SATHIABHAMA W/O VASUDEVAN Vs. VELANDY S/O KOZHIPARAMBIL CHOYIKUNHU
August 22, 2017
SATHISH K THOMAS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
July 21, 2017
SATHYA PRABHA Vs. STATE OF KERALA
March 21, 2017
SATHYADAS Vs. DIVISIONAL OFFICER, FIRE AND RESCUE SERVICES
April 12, 2017
SATHYAN AND ANR. Vs. THE AUTHORISED OFFICER AND ANR.
February 9, 2017
SATHYAN AND OTHERS: Vs. VANAJA BHASKARAN
October 11, 2017
SATHYAN K. Vs. K. K. BABU
March 30, 2017
SATHYAN NARAVOOR SOUPARNIKA, NARAVOOR, KOOTHUPARAMBU, KANNUR DISTRICT Vs. UNION OF INDIA, REPRESENTED BY DEPARTMENT OF PERSONNEL AND PUBLIC GRIEVANCES, NEW DELHI
February 13, 2017
SATHYAN NARAVOOR, S/O. KRISHNAN, SOUPARNIKA, NARAVOOR, KUTHUPARAMBA, KANNUR Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, DEPARTMENT OF HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM
April 4, 2017
SATHYAN S/O VENKUTTY Vs. SUBHASHINI W/O LATE RAMESAN
January 25, 2017
SATHYANATHAN Vs. STATE OF KERALA
April 12, 2017
SATHYAPALAN Vs. PADMAVALLY
March 24, 2017
SAVE SBT FORUM TKV SMARAKAM Vs. UNION OF INDIA
March 23, 2017
SBI LIFE INSURANCE CO LTD Vs. M G VENU
July 31, 2017
SCARIA Vs. STATE OF KERALA
December 8, 2017
SEA BLUE SHIPYARD LTD Vs. STATE BANK OF INDIA
July 28, 2017
SEBASTIAN Vs. P.J. VARGHESE AND OTHERS
March 20, 2017
SEBASTIAN JOHN Vs. JOINT REGIONAL TRANSPORT OFFICER
January 31, 2017
SEBASTIAN JOSE Vs. STATE OF KERALA
December 15, 2017
SEBASTIAN K. D. Vs. LAJU P. V.
August 4, 2017
SEBASTIAN KARUKAPARAMBIL Vs. J.M.J. SILVERSTER & ORS.
January 10, 2017
SEBASTIAN T.JOSEPH Vs. KERALA STATE COMMISSION FOR PROTECTION OF CHILD RIGHTS
December 12, 2017
SEBI GEORGE S/O.LATE T.M.GEORGE Vs. VARANDARAPPILLY GRAMA PANCHAYATH
July 12, 2017
SEBY J S/O JOSE Vs. STATE OF KERALA
June 12, 2017
SECRETARY JUMA MASJID THEYYAPPARA P O Vs. POWER GRID CORPORATION OF INDIA LTD REPRESENTED BY DEPUTY GENERAL MANAGER
December 14, 2017
SECRETARY TO GOVERNMENT Vs. KOYILANDI THALUK KALLUCHETHU
February 14, 2017
SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE Vs. RADHAMONY V A
October 11, 2017
SECRETARY TO GOVERNMENT OF INDIA Vs. SAMUEL THOMAS
October 23, 2017
SECRETARY, CALICUT ORPHANAGE Vs. UNION OF INDIA
December 20, 2017
SECRETARY, K.G. MARAR VAYANASALA AND GRANDHALAYAM, PATEL ROAD, CHIRAKKAL P.O, KANNUR DISTRICT, PIN Vs. SATHYENDRAN AND OTHERS
November 16, 2017
SECRETARY, KERALA KHADI & VILLAGE INDUSTRIES BOARD, VANCHIYOOR, THIRUVANANTHAPURAM Vs. SECRETARY, CANNANORE DISTRICT, SHOP ESTABLISHMENT, UNION (INTUC) AND OTHERS
July 3, 2017
SECRETARY, REGIONAL TRANSPORT AUTHORITY, VADAKARA, AND OTHERS Vs. SANTHOSH K, AND OTHERS
August 9, 2017
SECRETARY, STATE GOVERNMENT LABOUR DEPARTMENT Vs. S. GOPAKUMAR AND OTHERS
August 10, 2017
SEEJA K R Vs. STATE OF KERALA
November 7, 2017
SEGURO FOUNDATIONS AND STRUCTURES PVT. LTD. Vs. STATE OF KERALA AND OTHERS
December 26, 2017
SEKHAR Vs. STATE OF KERALA
May 31, 2017
SEKHARAN NAIR N. Vs. STATE OF KERALA
October 6, 2017
SELIN KUMARI D/O RADHA Vs. JACOB S/O SUKUMARAN
March 29, 2017
SELMA Vs. SURENDRAN
February 21, 2017
SELVARAJ AND OTHERS Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF REVENUE, SECETARIAT, THIRUVANANTHAPURAM PIN
May 25, 2017
SENIOR SUPERINTENDENT OF POST OFFICES AND OTHERS Vs. P. CHINNU AND ANOTHER
December 20, 2017
SENIOR SUPERINTENDENT OF POST OFFICES, TRIVANDRUM Vs. S SNEHALATHA
June 28, 2017
SENTHIL KUMAR M S Vs. SANGEETHA C S
January 19, 2017
SERAPHIN AND ANR. Vs. LUCY ALPHONES AND ANR.
March 31, 2017
SEYYADALI Vs. S.BAIJU VASANTH
November 1, 2017
SHABEER MOHAMMED Vs. THE STATE OF KERALA
November 22, 2017
SHABEER SHAH Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
May 9, 2017
SHABIN ANTONY Vs. GIREESH KUMAR M.S
November 2, 2017
SHABIN ANTONY Vs. GIREESH KUMAR
December 5, 2017
SHADULY, P.A. @ HARIS Vs. STATE
April 11, 2017
SHAFEEQ A S/O LATHEEF Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
February 20, 2017
SHAFEEQUE S/O PEERUKANU Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
January 17, 2017
SHAFI @ KOZHI SHAFI Vs. ABDUL SALAM AND OTHERS
August 23, 2017
SHAFI S/O LATE HASSAINAR Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
November 10, 2017
SHAHABANA P.P Vs. STATE OF KERALA
December 24, 2017
SHAHEER A. Vs. STATE OF KERALA
February 9, 2017
SHAHI S/O AHAMMED Vs. M D RASHEED
December 21, 2017
SHAHIN SHAHAD Vs. AREEJ
November 28, 2017
SHAHUL HAMEED Vs. SHAJI JOSEPH
September 25, 2017
SHAHUL HAMEED, S/O.RAJA HUSSAIN AND OTHER Vs. SHEEJA, D/O. LIPLABDEEN, KALLIDANTHEYIL, PALACE WARD, KOLLAM
June 5, 2017
SHAIJU Vs. THE STATE OF KERALA AND OTHERS
August 11, 2017
SHAIJU Vs. JOINT REGIONAL TRANSPORT OFFICER
October 10, 2017
SHAINER ADAM ABRAHAM Vs. COMMISSIONER FOR ENTRANCE EXAMINATION, THIRUVANANT
November 7, 2017
SHAJAHAN Vs. MOHAMMED
March 22, 2017
SHAJAHAN Y. Vs. STATE OF KERALA, REPRESENTED BY ITS ADDL. CHIEF SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIAT, TRIVANDRUM
April 3, 2017
SHAJEER, AGED 43 YEARS, S/O. KALLUVETTIKUZHIL MUHAMMED ALI, RESIDING AT NILAMBUR AMSOM, ERNAD TALUK, MALAPPURAM DISTRICT Vs. THE STATE OF KERALA, REP BY THE CHIEF SECRETARY TO GOVERNMENT, SECRETARIAT,THIRUVANANTHAPURAM 695 001
January 6, 2017
SHAJI Vs. JOSEPH
January 17, 2017
SHAJI Vs. STATE OF KERALA
December 6, 2017
SHAJI Vs. STATE OF KERALA
February 2, 2017
SHAJI Vs. STATE OF KERALA
December 12, 2017
SHAJI Vs. STATE OF KERALA REPRESENTED BY C I OF POLICE
December 11, 2017
SHAJI @ KAMBEN SHAJI Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 26, 2017
SHAJI ALIAS KARUVAN SHAJI Vs. STATE OF KERALA
December 13, 2017
SHAJI BHASKER S/O BHASKAR Vs. ARUN SOMAN KUDAKKADA BUILDING KAIKULANGARA NORTH
March 20, 2017
SHAJI GREGORY G S Vs. STATE OF KERALA
October 27, 2017
SHAJI P T Vs. JOINT REGISTRAR (GENERAL) CO-OPERATIVE SOCIETIES
June 9, 2017
SHAJI P.K., S/O. KRISHNAN, PONGATHARA (H) Vs. SANEESH K.S., S/O. SALI
October 19, 2017
SHAJI S/O PRABHAKARAN Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
January 3, 2017
SHAJI SANJAYI NOTTITHODI Vs. MANAGING DIRECTOR
May 26, 2017
SHAJILA BEEVI Vs. P H MOHAMMED SALIM
August 9, 2017
SHAJU MATHEW M. Vs. MUTHOOT VEHICLE AND ASSETS FINANCE LIMITED, CORPORATION OFFICE, MUTHOOT BHAVAN, K.P. VALLON ROAD, KADAVANTHRA, KOCHI 16, REPRESENTED BY ITS POWER OF ATTORNEY HOLDER MADHU E
August 16, 2017
SHAJU P.P. Vs. OFFICIAL RECEIVER DISTRICT COURT, ALAPPUZHA, AND OTHERS
June 27, 2017
SHAJU S/O MANI Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
March 21, 2017
SHAJUDHI Vs. SABINSA BEGUM
July 14, 2017
SHAKKIRA ABOOBACKER, W/O. ABOOBACKER, VALIYIL HOUSE, VATTAMKULAM, CHAIRPERSON, USHUS EDUCATION TRUST, P.O. VATTAMKULAM, EDAPPAL, MALAPPURAM DISTRICT Vs. U. CHEKKUTTY, S/O. KUNHIMOHAMMED, OOROTTUTHODI HOUSE, PATHAYAKKALLU
September 22, 2017
SHAMEER ABDULLA Vs. STATE OF KERALA
November 1, 2017
SHAMEER ALI Vs. DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
September 16, 2017
SHAMEER C.P. Vs. JAMSHEENA
October 26, 2017
SHAMEERA HAMEED Vs. SECRETARY, KANJIRAPUZHA GRAMA PANCHAYAT, POTTASSERY P.O., PALAKKAD
December 19, 2017
SHAMNAS Vs. ASHRAF
August 9, 2017
SHAMSU. C Vs. CORPORATION OF COCHIN
March 24, 2017
SHAMSUDEEN Vs. SHREERAM TRANSPORT FINANCE CO LTD AND ORS
February 21, 2017
SHAMSUDEEN Vs. SHREERAM TRANSPORT FINANANCE CO. LTD.
February 16, 2017
SHAMSUDEEN @ SHA Vs. STATE OF KERALA
January 23, 2017
SHAMSUDHEEN Vs. STATE OF KERALA
February 7, 2017
SHAMSUDHEEN S/O AHAMMEDKUTTY AND ORS. Vs. THE STATE OF KERALAAND ANR.
January 30, 2017
SHANAVAS Vs. STATE OF KERALA
July 12, 2017
SHANAVAS @ SHANU Vs. STATE OF KERALA
December 1, 2017
SHANKAR MOHAN S/O P MOHANAN NAIR Vs. INTELLIGENCE INSPECTOR, DEPT OF COMMERCIAL TAXES
December 18, 2017
SHANMUGANATHAN Vs. INDIAN OVERSEAS BANK
April 28, 2017
SHANMUGHAN, S/O AYYAPPAN Vs. STATE OF KERALA, REP BY PUBLIC PROSECUTOR
July 4, 2017
SHANMUGHASUNDARAM S/O V K MARUTHACHALA GOWDER Vs. KALAVATHY @ KANNAMMA
March 16, 2017
SHARAFUDEEN ALIAS KUTTIMON S/O. MUHAMMEDALI Vs. STATE - DEPUTY SUPERINTENDENT OF POLICE
May 24, 2017
SHAREEF K. M. Vs. STATE OF KERALA
June 19, 2017
SHAREEF T. M. Vs. ABDULLA K. B.
July 24, 2017
SHAREEFA K Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
July 12, 2017
SHAREENA ABOOBACKER Vs. THE MALAPPURAM DISTRICT
December 1, 2017
SHARLAJ Vs. GEETHAKRISHNAN
December 19, 2017
SHARMILA AND OTHERS Vs. KAUSU. G
July 6, 2017
SHAWN SEBASTIAN Vs. MINISTRY OF INFORMATION AND BROADCASTING
June 16, 2017
SHAWN SEBASTIAN Vs. MINISTRY OF INFORMATION AND BROADCASTINGGOVERNMENT OF INDIA, A WING, SHASTRI BHVAN, NEW DELHI
June 8, 2017
SHEEBA, D/O. PUSHKARAN Vs. SUNILKUMAR, S/O.RAMACHANDRAN GEETHA BHAVAN
July 25, 2017
SHEEJA Vs. P G SHANKARANKUTTY
September 16, 2017
SHEEJA S. Vs. THE AUTHORISED OFFICER & CHIEF MANAGER
October 27, 2017
SHEELA CHARLES Vs. STATE OF KERALA
November 22, 2017
SHEELA N. Vs. KOLLAM MUNICIPAL CORPORATION
November 2, 2017
SHEELADEVI VIJAYAKUMAR Vs. A. VIJAYAKUMAR
June 1, 2017
SHEELAMMA.V Vs. STATE OF KERALA
October 30, 2017
SHEENA BEEGUM, D/O. ABDUL KHARIM Vs. MOHAMMED IQBAL, S/O. ABDUL MAJEED, PEARL VILLA, MANJAMALA P.O., THIRUVANANTHAPURAM AND OTHERS
April 12, 2017
SHEENA V V W/O M V VARGHESE Vs. STATE OF KERALA
November 30, 2017
SHEIK AZGAR HUSSAIN Vs. KURIAN
June 27, 2017
SHEIK AZGAR HUSSAIN Vs. STATE OF KERALA
March 10, 2017
SHEIK AZGAR HUSSAIN Vs. P H KURIAN
June 27, 2017
SHEIK MUSTHAFA Vs. GOPAL
August 1, 2017
SHEMI @ SOHAN S/O JOHNSON Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
December 12, 2017
SHEREEF Vs. MUHAMMED SHEFEEK AND OTHERS
April 6, 2017
SHERIFF AND COMPANY Vs. CHIEF ENGINEER HARBOUR ENGINEERING DEPARTMENT AND OTHERS
November 22, 2017
SHERIFF AND OTHERS Vs. ABDUL JABAR AND OTHERS
July 12, 2017
SHERIKATH AND OTHERS Vs. SHAMSEENA AND ANOTHER
February 3, 2017
SHERIN JAMALUDEEN KUNJU MANALUVETTATHU VEEDU, THEVELAKKARA, KOLLAM Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
February 22, 2017
SHERIN KARANAVAR Vs. STATE OF KERALA
October 27, 2017
SHERRY M.S., AGED 34 YEARS, W/O. SREEKANTH, OFFICE ATTENDANT, VIGILANCE AND ANTI CORRUPTION BUREAU, SPECIAL CELL, KALOOR, KOCHI, ERNAKULAM DISTRICT, PIN Vs. KERALA PUBLIC SERVICE COMMISSION THULASI HILLS, PATTOM PALACE P.O., THIRUVANANTHAPURAM, PIN: 695 004, REPRESENTED BY ITS SECRETARY
February 28, 2017
SHIBI @ JIBY SHONY Vs. CHALAKUDY TOWN FINANCIERS
April 4, 2017
SHIBU Vs. STATE OF KERALA
November 23, 2017
SHIBU K.B. Vs. BABU JOSEPH AND OTHERS
July 28, 2017
SHIBU MANUEL Vs. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, HOME AFFAIRS, SECRETARIAT, THIRUVANANTHAPURAM
October 25, 2017
SHIBU T BALAN Vs. STATE OF KERALA, REP BY GOVERNMENT PLEADER
October 24, 2017
SHIBU T. BALAN Vs. STATE OF KERALA
August 3, 2017
SHIHABUDHEEN M T P Vs. STATE OF KERALA, REP BY SECRETARY TO HEALTH DEPART
August 9, 2017
SHIHABUDHEEN S/O BASHEER Vs. STATE OF KERALA
October 19, 2017
SHIJO VARGHESE Vs. PNB HOUSING FINANCIAL LTD.
February 6, 2017
SHIJU MATHEW Vs. STATE REPRESENTED BY C I OF POLICE
June 23, 2017
SHINDU K K Vs. STATE OF KERALA REP BY SECRETARY TO GOVERNMENT
July 12, 2017
SHIREEN Vs. STATE OF KERALA
February 20, 2017
SHIRLY GEORGE Vs. FACT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD
February 8, 2017
SHIVADASAN , M.K. AND OTHERS Vs. REVENUE DIVISIONAL OFFICER AND OTHERS
August 16, 2017
SHIVADASAN M. K. Vs. REVENUE DIVISIONAL OFFICER
August 6, 2017
SHIYAS MOHAMMED MUKKANNIYIL Vs. M/S.INDUSIND BANK
October 3, 2017
SHOBA RAMACHANDRAN Vs. STATE OF KERALA
January 6, 2017
SHOUKATH ALI PULLIKUZHIYIL Vs. DISTRICT LEVEL AUTHORIZATION COMMITTEE
March 22, 2017
SHRIRAM GENERAL INSURANCE COMPANY LIMITED ERNAKULAM NOW Vs. P.V. SAJU S/O. VARGHESE, PERUMPILLY HOUSE
October 19, 2017
SHRIRAM TRANSPORT FINANCE CO. LTD.Q Vs. STATE OF KERALA
November 3, 2017
SHRUTHI SAJEEV (MINOR) Vs. STATE OF KERALA AND OTHERS
November 6, 2017
SHUHAIB S/O.KUNJALI,R/AT JUMAMASJID ROAD Vs. STATE OF KERALA
July 13, 2017
SHUHARA (FATHIMATHIL), D/O. K.P PAREEKUTTY Vs. SHAMSUDHEEN O.V.
July 10, 2017
SHYAM C.K. Vs. STATE OF KERALA
December 11, 2017
SHYAM K Vs. STATE OF KERALA
November 3, 2017
SHYJU JOSEPH Vs. STATE OF KERALA REPRESENTED BY PRINCIPAL SECRETARY
March 15, 2017
SHYLAJA Vs. VIJAYAN
January 9, 2017
SHYMON MATHEW Vs. MANJUSHA GEORGE
March 9, 2017
SHYNA.M W/O.SUJITH Vs. THE KEEZHALLUR GRAMA PANCHAYAT AND ANR.
February 15, 2017
SIBI MATHEW Vs. STATE OF KERALA
December 11, 2017
SIBI MATHEW Vs. STATE OF KERALA
August 29, 2017
SIBINU Vs. THE STATE OF KERALA
January 18, 2017
SIBYKUTTY FRANCIS Vs. KERALA STATE ELECTRICITY BOARD
December 13, 2017
SIDHEEK A. Vs. AUTHORIZED OFFICER, FEDERAL BANK, M. G. ROAD BRANCH
October 12, 2017
SIDHI VINAYAKA AQUANEEDS NEAR KARANATAKA BANK Vs. HIGASHIMARU NEEDS (INDIA) LTD
March 29, 2017
SIDHIQUE Vs. NATIONAL INSURANCE CO.LTD.
February 7, 2017
SIJIN M G S/O GOPALAKRISHNAN Vs. SECRETARY MANKADA GRAMA PANCHAYAT
May 29, 2017
SIJIN S/O STEEPHEN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
July 5, 2017
SILPA PROJECTS AND INFRASTRUCTURE (I) PVT. LTD Vs. THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY (TRIDA)
October 24, 2017
SINDHU Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY, HOME DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM
September 26, 2017
SINDHU JOSEPH Vs. MANAGER PAZHASSIRAJA COLLEGE, PULPALLY
February 21, 2017
SINDHU PAUL Vs. STATE OF KERALA
November 13, 2017
SINDU S J Vs. STATE OF KERALA
April 11, 2017
SINI VIJAYAN, W/O. VIJAYAN Vs. MATTANCHERRY MAHAJANIK CO
November 20, 2017
SIRAJUDDENN. B.S Vs. STATE OF KERALA
November 25, 2017
SIRAJUDDIN Vs. DISTRICT COLLECTOR
February 8, 2017
SIRAJUDEEN Vs. CHAKRADHARI
April 3, 2017
SIVADAS S. Vs. K. J. THOMAS
February 28, 2017
SIVADASAN Vs. HARISH
June 20, 2017
SIVADASAN Vs. PRABHA
September 20, 2017
SIVADASAN D. Vs. SANTHA
June 16, 2017
SIVADASAN P AND OTHERS Vs. UNITED INDIA INSURANCE COMPANY LIMITED PONNANI
September 13, 2017
SIVADASAN, S/O.CHAMI Vs. USHA, D/O. LATE KUTTIKRISHNAN,
May 31, 2017
SIVAKUMAR Vs. STATE OF KERALA
October 10, 2017
SIVAKUMAR @ RAJESH SON OF GOPALAKRISHNAN Vs. SIVAKUMARI.L, D/O. SIVARAJAN ACHARI
October 24, 2017
SIVAKUMAR G Vs. POWERTURN ENGINEERS PVT LTD
March 29, 2017
SIVAKUMAR G Vs. FEDERAL BANK LTD
December 4, 2017
SIVAKUMAR S/O VELAYUDHAN Vs. THE PALAKKAD DISTRICT CO-OPERATIVE BANK LTD. AND ANR.
February 6, 2017
SIVANANDAN S/O VASUDEVAN Vs. DISTRICT COLLECTOR
June 8, 2017
SIVANKUTTY Vs. STATE OF KERALA AND OTHERS
March 17, 2017
SIVAPRASAD Vs. ARUN
December 7, 2017
SIVARAJAN Vs. STATE OF KERALA
December 1, 2017
SIVARAMAN P. V. Vs. SHAJAN ANTONY
July 17, 2017
SIVASANKAR, K. Vs. TAHSILDAR AND OTHERS
July 7, 2017
SIVRAJAN Vs. RAHEELA K.JALAL
March 27, 2017
SKILLED CONSTRUCTION Vs. MANAGING DIRECTOR
February 14, 2017
SMITHA PAUL Vs. STATE OF KERALA AND ORS.
June 28, 2017
SMITHA S. Vs. STATE OF KERALA
September 28, 2017
SMITHA SUBASH AND ORS. Vs. STATE OF KERALA AND ORS.
January 30, 2017
SMT. LALITHA MURALEEDHARAN PROPRIETIX Vs. THE COMMISSIONER OF COMMERCIAL TAXES TAXES TOWER
June 14, 2017
SMT. RAJEE RAJKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
April 5, 2017
SMT. SREEJA LAKSHMI, D/O. G. RAMACHANDRAN PILLAI Vs. PRAMOD. R., S/O. RADHAKRISHNAN NAIR AND OTHERS
August 24, 2017
SMT.ALPHONSA JOY @ ALICE @ ALPHONSA GLORIS Vs. STATE OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVT., GOVERNMENT SECRETARIAT, TRIVANDRUM
July 19, 2017
SMT.BINDU SALAS Vs. STATE OF KERALA
May 31, 2017
SOBHA M K Vs. KERALA PUBLIC SERVICE COMMISSION
January 16, 2017
SOBHA RANI S. Vs. STATE OF KERALA
June 21, 2017
SOCIAL RELIEF ASSOCIATION KANJIRAPPALLY Vs. STATE OF KERALA REP BY PRINCIPAL SECRETARY (TAXES)
April 3, 2017
SOJI PETER Vs. K. B. VIJAYAN
July 20, 2017
SOJI VARGHESE Vs. SOBHA RAJEEV
October 23, 2017
SOLOMON THOMAS Vs. STATE OF KERALA
November 13, 2017
SOMAN KARUNAKARAN Vs. KOZHIKODE MUNICIPAL CORPORATION REPRESENTED BY SECRETARY, BEACH ROAD, KOZHIKODE
April 10, 2017
SOMANATHAN S/O.KRISHNA, AGED 63 YEARS, THIRUVANGADAN HOUSE, MANANTHAVADY POST, WAYANAD Vs. SUB DIVISIONAL MAGISTRATE (RDO) MANANTHAVADY, WAYANAD
February 2, 2017
SOMASUNDARAM KESAVA VILASOM BUNGALOW Vs. CHIEF COMMISSIONER OF INCOME TAX CR BUILDINGS
July 24, 2017
SOMAVALLY M R Vs. SREEKUMARA KURUP
May 29, 2017
SONEY VARGHESE, S/O K C VARGHESE Vs. UNION OF INDIA, REPRESENTED BY ITS SECRETARY
March 1, 2017
SONI GERRY Vs. GERRY DOUGLAS
January 11, 2017
SONIA ALEX AND OTHERS Vs. STATE OF KERALA AND OTHERS
March 3, 2017
SONY Vs. SUPERINTENDENT OF POLICE
July 6, 2017
SONY AUGUSTINE Vs. STATE OF KERALA
September 18, 2017
SONY GEORGE Vs. STATE OF KERALA AND ANOTHER
September 16, 2017
SONY KURIAN Vs. THE REGIONAL TRANSPORT AUTHORITY
October 24, 2017
SONY PICTURES NETWORKS INDIA PVT. LTD. Vs. UNION OF INDIA
April 4, 2017
SOORYA NARAYANA BHAT AGED:56 YEARS, S/O P SHAM BHAT, PARIKODI HOUSE, KURUDAPADAVU, PAIVALIKE VILLAGE, KASARGOD DISTRICT Vs. STATE OF KERALA REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT OF LAND REVENUE, THIRUVANANTHAPURAM
March 28, 2017
SOORYA NARAYANA CHETTIAR Vs. STATE OF KERALA
December 20, 2017
SOUKAR MASJID COMMITTEE Vs. ASSISTANT EXECUTIVE ENGINEER
December 7, 2017
SOUNDER RAJAN, S/O. T.K. SATHEESAN Vs. MINI, D/O. PURUSHOTHAMAN, PANABHIPARAMBIL, KONAM, PERUMPADAPPU, KOCHI
October 23, 2017
SOUTH IINDIA BANK LIMITED Vs. RAMCHANDRAN
April 10, 2017
SOUTH INDIAN BANK LTD Vs. SUB REGISTRAR
April 4, 2017
SOUTH TRAVANCORE DISTILLERIES AND ALLIED PRODUCTS Vs. STATE OF KERALA
March 22, 2017
SOUTHA BEEVI W/O. MUHAMMED KUNJU Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, COLLECTORATE, KOLLAM
August 8, 2017
SPACEINFRA INTERIOR SOLUTIONS (P) LTD. Vs. MOAT PROJECT MANAGEMENT (P) LTD.
August 22, 2017
SPECIAL GRADE SECRETARY, KUMILY PANCHAYATH Vs. MANIAMMAL
October 26, 2017
SPECIAL TAHSILDAR Vs. SHIVANANDA MENDON
September 28, 2017
SRAVANA TRADERS Vs. CHIEF MANAGER
March 16, 2017
SREDHARAN T, S/O. THANKAPPAN Vs. STATE OF KERALA AND OTHERS
March 22, 2017
SREE GOKULAM CHIT & FINANCE CO (P) LTD Vs. NIDHEESH MADHU C
October 11, 2017
SREE GOKULAM CHIT AND FINANCE CO. (PVT) LTD. Vs. JUDY M JOSE AND ANOTHER
August 1, 2017
SREE GOKULAM CHIT AND FINANCE CO.PVT. LTD. Vs. VANAJA RAJENDRAN
December 5, 2017
SREE GOKULAM CHIT AND FINANCE COMPANY (P) LTD. Vs. ANILKUMAR, S/O. CHELLAPPAN
September 15, 2017
SREE GOKULAM CHIT AND FINANCIAL CO (P) LTD Vs. STATE OF KERALA
July 11, 2017
SREE NARAYANA GURUDEVA SEVA SANGAM Vs. RAJEEV, S/O. SREEDHARAN
October 16, 2017
SREE NARAYANA INSTITUTE OF TECHNOLOGY Vs. STATE OF KERALA
January 17, 2017
SREE PARTHASARATHY KSHETHRA BHARANA SANGAM Vs. MALABAR DEVASWOM BOARD
September 16, 2017
SREE THRICHERUMANNA ALIAS KOTTIYOOR DEVASWOM Vs. STATE OF KERALA AND OTHERS
August 17, 2017
SREE VALAYANAD HINDU SEVA SAMITHI (REGN. NO.338/1980) REP. BY SECRETARY, SHRI P.M.RAMESH Vs. DEPUTY TAHSILDAR (R.R) CIVIL STATION, KOZHIKODE
January 4, 2017
SREEDHAR ASOK KUMAR Vs. COMMISSIONER OF INCOME TAX
December 11, 2017
SREEDHARAN Vs. STATE OF KERALA
January 16, 2017
SREEDHARAN Vs. NIREESH MATHEW
January 16, 2017
SREEDHARAN KOTTISSERIL VEEDU Vs. OMANAKUTTAN PURANGATTU VEEDU
October 9, 2017
SREEDHARAN NAIR G. Vs. UNIVERSITY OF KERALA
June 14, 2017
SREEDHARAN, S/O. THANKAPPAN, RESIDING AT PUNNAKKATTETHU VEEDU, THULAMPARAMPU CENTRE, HARIPAD VILLAGE, ALAPPUZHA DISTRICT Vs. GEORGE KUTTY, S/O. UNNOONNY, RESIDING AT PANACHAMOOTTIL THEKKATHIL, PUTHUKUNDAM MURI, KARTHIKAPPALLY VILLAGE, ALAPPUZHA DISTRICT
October 6, 2017
SREEJA LAKSHMI, D/O. G. RAMACHANDRAN PILLAI Vs. PRAMOD. R., S/O. RADHAKRISHNAN NAIR AND OTHERS
August 24, 2017
SREEJAYA T.S. Vs. DISTRICT POLICE CHIEF
August 3, 2017
SREEJITH Vs. STATE OF KERALA
October 5, 2017
SREEJITH SREEDHARAN, S/O SREEDHARAN K. AND OTHERS Vs. SHERRY SUDHEER
May 31, 2017
SREEKALA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
June 7, 2017
SREEKANTAN Vs. KAMALA BAI AND OTHERS
March 8, 2017
SREEKUMAR Vs. SAROJINI AMMA
June 23, 2017
SREEKUMAR M.K. Vs. RAMADASAN
June 19, 2017
SREEKUMAR T S Vs. COCHIN DEVASWOM BOARD
November 28, 2017
SREELAKSHMI Vs. ANIL KUMAR
October 25, 2017
SREELAL SREEDHARAN Vs. STATE OF KERALA
October 6, 2017
SREELEKHA VARAKKOTH Vs. STATE OF KERALA
January 30, 2017
SREENESH Vs. SHAINAMOL
November 13, 2017
SREENIVASAN T. K. Vs. RUGMINI
August 4, 2017
SREERAMA VILASAM BHAJANAYOGAM Vs. SREERAMAVILASAM, N.S.S. KARAYOGAM NO. 638, PAMPADY KARA AND VILLAGE, REPRESENTED BY ITS PRESIDENT, K.P.PARAMESWARAN NAIR, KIZHAKKEDATHU HOUSE, PAMPADY KARA AND VILLAGE AND OTHERS
November 14, 2017
SREEREJ K M Vs. DISTRICT COLLECTOR
April 11, 2017
SREESANTH S. Vs. BOARD OF CONTROL FOR CRICKET IN INDIA
August 7, 2017
SRI ANJANEYA MEDICAL TRUST Vs. STATE OF KERALA
February 28, 2017
SRI. M.K. JOHN, PROPRIETOR Vs. ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION
June 30, 2017
SRI. P.I. THOMAS M/S. MALABAR CLAY PRODUCTS Vs. KERALA STATE ELECTRICITY BOARD LIMITED REPRESENTED BY ITS SECRETARY, VYDUTHI BHAVANAM, PATTOM, THIRUVANANTHAPURAM
August 2, 2017
SRI. SHAJI GREGORY G.S. Vs. STATE OF KERALA
October 27, 2017
ST GEORGE GRACY MEMORIAL CHURCH Vs. ANNAMMA JOHN
July 27, 2017
ST MARYS CATHOLIC CHURCH NEDUMON Vs. ANTONY
June 20, 2017
ST THOMAS CHURCH Vs. DISTRICT POLICE CHIEF, ERNAKULAM RURAL
October 13, 2017
ST. MARY MAGDALENE CHURCH Vs. TITUS, S/O. THIYONS, RESHMA VILLA
June 2, 2017
ST. MARYS CHURCH Vs. PAUL
March 20, 2017
ST. MARYS JACOBITE SYRIAN ORTHODOX CHURCH Vs. PALLIPPURAM GRAMA PANCHAYAT, CHERAI, CHERAI P.O., ERNAKULAM DISTRICT
December 7, 2017
ST.MARYS HOTELS PRIVATE LIMITED Vs. THE COMMISSIONER OF EXCISE
June 8, 2017
STAR FISH EXPORTS AND ANOTHER Vs. V. MAHAMOOD
February 17, 2017
STAR HEALTH AND ALLIED INSURANCE CO. LIMITED REPRESENTED BY ITS MANAGING DIRECTOR Vs. P.K. SASEENDRAN S/O. GOPALAN NAMBIAR, THEKKE KOTERI (H), PUTHIYARAKKARA P.O, VATAKARA, 673 111, AND OTHERS
October 5, 2017
STATE Vs. K. MOHANACHANDRAN (IAS)
August 23, 2017
STATE BANK OF INDIA Vs. SMT PRASANNA KUMARI
August 16, 2017
STATE BANK OF INDIA Vs. ROSHAN NARAYANAN C.S. AND OTHERS
November 28, 2017
STATE BANK OF INDIA CORPORATE OFFICE Vs. THE STATE BANK OF TRAVANCORE EMPLOYEES UNION
May 25, 2017
STATE BANK OF INDIA, KODAKARA BRANCH,OPPOSITE GOVERNMENT L.P. SCHOOL, CHALAKUDY ROAD, KODAKARA. P.O., THRISSUR Vs. RAPHY, S/O. VARIKKASSERY KUNJUVARKEY, PROPRIETOR, M/S. VARIKKASSERY STORES, CHALAKUDY HIGHWAY ROAD, KODAKARA P.O., THRISSUR
October 3, 2017
STATE BANK OF TRAVANCORE, HEAD OFFICE, PB NO. 34, POOJAPPURA, THIRUVANANTHAPURAM Vs. K.P. KIRAN KUMAR, S/O. K.P. PREMAN, 3/2627A, KALLUVACHAPURAYIL, PUTHIYAKADAVU P.O., NADAKKAVE, KOZHIKODE
January 19, 2017
STATE CO-OPERATIVE ELECTION COMMISSION Vs. N.P.PAULOSE
June 6, 2017
STATE OF KERALA Vs. ABDURAHIMAN
May 26, 2017
STATE OF KERALA Vs. M/S.SHEEBA KURIES LIMITED
December 13, 2017
STATE OF KERALA Vs. JASMINE ALEX
August 17, 2017
STATE OF KERALA Vs. JAYAKUMAR G
August 4, 2017
STATE OF KERALA Vs. P. KRISHNAN NAIR AND ORS.
February 8, 2017
STATE OF KERALA Vs. JAMES THOMAS
February 16, 2017
STATE OF KERALA Vs. SUNIL C.KURIEN
March 28, 2017
STATE OF KERALA Vs. MADRAS FERTILIZERS LTD., COCHIN
August 1, 2017
STATE OF KERALA Vs. C. P. VARGHESE
July 21, 2017
STATE OF KERALA Vs. KERALA LOK AYUKTA
February 27, 2017
STATE OF KERALA Vs. THOMAS K.B
November 29, 2017
STATE OF KERALA Vs. JOSEPH
January 11, 2017
STATE OF KERALA Vs. RASHEED
June 6, 2017
STATE OF KERALA Vs. OMANA S. N.
August 16, 2017
STATE OF KERALA Vs. DELCO (DELAMBADI CONCERN) PWD CONTRACTORS
February 3, 2017
STATE OF KERALA Vs. POLSONS DISTILLERY, CHALAKKUDY
February 28, 2017
STATE OF KERALA Vs. M.G.M. COLLEGE OF ARTS AND SCIENCE
July 5, 2017
STATE OF KERALA Vs. SEENA JOHNSON
March 14, 2017
STATE OF KERALA Vs. ABDURAHIMAN C.P
May 16, 2017
STATE OF KERALA Vs. RENU P.GOPALAN
November 23, 2017
STATE OF KERALA Vs. ARYA P.M.
January 20, 2017
STATE OF KERALA Vs. K K MATHAI
February 2, 2017
STATE OF KERALA Vs. WESTERN INDIA PLYWOODS LTD
March 22, 2017
STATE OF KERALA Vs. JANAKI AMMA
December 8, 2017
STATE OF KERALA Vs. KMCT POLYTECHNIC COLLEGE
August 22, 2017
STATE OF KERALA Vs. P.P. PAULOSE AND OTHERS
November 7, 2017
STATE OF KERALA Vs. ABDURAHIMAN C.P
May 26, 2017
STATE OF KERALA Vs. A.M.NOUSHAD
November 21, 2017
STATE OF KERALA Vs. SUNIL.C.KURIEN
June 21, 2017
STATE OF KERALA Vs. MANOJ KUMAR
September 20, 2017
STATE OF KERALA Vs. K.VIJAYAN
October 31, 2017
STATE OF KERALA Vs. Y.P. RAMACHANDRA IYER
August 1, 2017
STATE OF KERALA Vs. SANKAR J.
August 11, 2017
STATE OF KERALA Vs. DUROLAC
June 30, 2017
STATE OF KERALA Vs. MATHAI, K.K.
July 5, 2017
STATE OF KERALA Vs. ANAKATHIL AJAYKUMAR AND OTHERS
August 30, 2017
STATE OF KERALA Vs. JANAKI AMMA
August 18, 2017
STATE OF KERALA Vs. P.M.NOUSHAD
July 25, 2017
STATE OF KERALA Vs. P M SAJEEV
June 20, 2017
STATE OF KERALA Vs. GENERAL MANAGER & INSPECTOR OF NSS SCHOOLS
November 7, 2017
STATE OF KERALA Vs. NANDA MOHAN
June 22, 2017
STATE OF KERALA Vs. PURUSHOTHAMAN
December 8, 2017
STATE OF KERALA Vs. P.O.BOBEN
March 8, 2017
STATE OF KERALA Vs. JOY, S/O CHACKO
July 10, 2017
STATE OF KERALA (THE SPECIAL TAHSILDAR), LA INTERNATIONAL AIRPORT, THIRUVANANTHAPURAM Vs. S. BEENA, D/O. SANTHAMMA
October 13, 2017
STATE OF KERALA AND ANOTHER Vs. T.K. VARKEY AND OTHERS
August 17, 2017
STATE OF KERALA AND ORS. Vs. DASAN PEEDIKAKKANDY
June 16, 2017
STATE OF KERALA AND OTHERS Vs. SANKAR J. AND OTHERS
November 14, 2017
STATE OF KERALA AND OTHERS Vs. GEORGE, V.V.
July 4, 2017
STATE OF KERALA AND OTHERS Vs. SHREE NAVANAGAR SADAVRAT TRUST
June 23, 2017
STATE OF KERALA REP BY PUBLIC PROSECUTOR Vs. MUJEEB RAHMAN
July 25, 2017
STATE OF KERALA REP BY SECRETARY TO GOVT Vs. YOHANNAN ABRAHAM
February 27, 2017
STATE OF KERALA REP. BY DISTRICT COLLECTOR, KOTTAYAM, COLLECTORATE P.O. Vs. THRESSIA W/O. JOSE, MOONUMAKKAYIL (THEKKEDATHU), KUDUKKACHIRA KARA, VALLICHIRA VILLAGE
June 5, 2017
STATE OF KERALA REP. BY THE DISTRICT COLLECTOR, IDUKKI AND OTHER Vs. J.K. THOMAS MANAGING DIRECTOR, MALANKARA RUBBER PRODUCES COMPANY, MUTTOM, THODUPUZHA
July 18, 2017
STATE OF KERALA REPRESENTED BY SECRETARY Vs. JASMINE ALEX
August 24, 2017
STATE OF KERALA REPRESENTED BY SECRETARY Vs. MURALI CHANDRA BOSE V M S/O MADHAVAN PILLAI
October 31, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR Vs. RADHAMONY PAVITHRAN W/O. PAVITHRAN RESIDING AT PLAKKATTIL HOUSE
July 19, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, KOTTAYAM AND OTHERS Vs. KURIAN S/O VARKEY, PALAKULATHIL, KUNNAPPALLY, MULAKULAM 686610
June 6, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM AND OTHER Vs. M.M. JOHN C/O. ANTONY, MEELUTTU VEEDU, PANANVILA NALANCHIRA P.O., THIRUVANANTHAPURAM
August 9, 2017
STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM. AND OTHER Vs. K.M. GEORGE POWATHIL HOUSE, PANAVILA JUNCTION, NALANCHIRA
August 10, 2017
STATE OF KERALA REPRESENTED BY THE SPECIAL TAHSILDAR (LA) Vs. BHAGAVATHY TEMPLE
August 18, 2017
STATE OF KERALA, REPD. BY THE SPECIAL TAHSILDAR (RR) Vs. SISOMMA EAPEN THETTAYIL, KUTTIKATTUKARA
August 31, 2017
STATE PUBLIC INFORMATION OFFICER AND ANOTHER Vs. RAJENDRAN PILLAI NFTW AND ANOTHER
August 4, 2017
STATE REPRESENTED BY DIVISIONAL FOREST OFFICER Vs. K.J. THOMAS
June 2, 2017
STEEL INDUSTRIES KERALA LTD Vs. ENFORCEMENT OFFICER
February 17, 2017
STENNY ALEYAMMA SAJU Vs. STATE OF KERALA AND OTHERS
June 14, 2017
SUB INSPECTOR OF POLICE, CHERPULASSERY Vs. K. RAJESH
June 16, 2017
SUBAIDA Vs. N P MOHAMMED AKBAR
October 10, 2017
SUBAIDA Vs. P.M. HAMEED, AND OTHERS
July 13, 2017
SUBAIDA Vs. SAFEER K K
December 14, 2017
SUBAIDA M.P. Vs. STATE OF KERALA
August 24, 2017
SUBASH CHANDRA BOSE UNNITHAN Vs. STATE OF KERALA
August 9, 2017
SUBASH S/O. PONNAPPAN Vs. AMBILI SUBASH D/O. GOPI AND ORS.
January 30, 2017
SUBHADRA Vs. STATE OF KERALA
February 22, 2017
SUBHADRA Vs. RAMAKRISHNAN NAIR
December 11, 2017
SUBHADRA ANTHARJANAM Vs. STATE OF KERALA REPRESENTED BY SECRETARY
November 9, 2017
SUBHASH Vs. STATE OF KERALA
September 15, 2017
SUBHASH CHANDRAN P SHYJU COTTAGE Vs. COMMISSIONER OF INCOME TAX(APPEALS) AAYAKARBHAVAN
October 9, 2017
SUBRAMANIAN M. C. Vs. STATE OF KERALA
June 21, 2017
SUDARSANA PILLAI Vs. THULASEEDHARAN NAIR
July 27, 2017
SUDEEP ARAVIND PANICKER Vs. SCHOOL OF LEGAL STUDIES
June 28, 2017
SUDHA DEVI K. Vs. THE DISTRICT COLLECTOR, THIRUVANANTHAPURAM
March 22, 2017
SUDHA RAMANAN Vs. VINOD KUMAR T K
June 20, 2017
SUDHAKARAN Vs. RAGINI
January 4, 2017
SUDHANA W/O.RAJENDRA KUMAR Vs. JOHN THOMAS AND ANR.
February 15, 2017
SUDHEER Vs. RAMAN MENON
November 30, 2017
SUDHEER Vs. INDIRA SUDEVAN
December 14, 2017
SUDHEER M.P. Vs. SASIDHARAN NAIR K.R S/O RAMAKRISHNAN NAIR
October 5, 2017
SUDHEESH A Vs. STATE BANK OF INDIA
November 17, 2017
SUDHEESH KUMAR Vs. STATE OF KERALA
January 13, 2017
SUDHINDRA KUMAR SINGH Vs. DIRECTOR GENERAL, BORDER SECURITY FORCE
November 27, 2017
SUGEETH Vs. BINU MAMPILLY
February 21, 2017
SUHOTHRAN Vs. SATHITHA
June 12, 2017
SUJA THOMAS D/O P J THOMAS Vs. GEORGE KOSHY
September 25, 2017
SUJA W/O ANIL KUMAR Vs. ANIL KUMAR
November 2, 2017
SUJAI JAYAKUMAR Vs. NIRMAL RAJ
December 13, 2017
SUJATHA Vs. STATE OF KERALA REP BY PUBLIC PROSECUTOR
January 24, 2017
SUJATHA P. Vs. M/S. ORIENTAL INSURANCE COMPANY LTD., THAZHEPALAM
September 13, 2017
SUJATHMON K.P @ SUJATH Vs. STATE OF KERALA
September 13, 2017
SUJEESH K P Vs. MATTANNUR MUNICIPALITY
June 7, 2017
SUJESH J.S. Vs. K.A. EBRAHIM AND OTHERS
November 17, 2017
SUJI.S Vs. STATE OF KERALA
November 7, 2017
SUJIT KUMAR Vs. REGIONAL TRANSPORT AUTHORITY
March 10, 2017
SUJITH E.C. Vs. NATIONAL HIGHWAY AUTHORITY OF INDIA
October 12, 2017
SUKANYA Vs. STATE OF KERALA
August 4, 2017
SUKUMARA PANICKER P. K. Vs. STATE OF KERALA
March 3, 2017
SUKUMARAN G. Vs. MANAGER
August 30, 2017
SUKUMARAN NAIR Vs. SUPERINTENDENT, RMS CT DIVISION
January 10, 2017
SUKUMARAN, S/O KARUNAKARAN Vs. STATE OF KERALA
June 23, 2017
SULABHA MARKETING (P) LTD. Vs. KERALA STATE ELECTRICITY BOARD
April 12, 2017
SULAIKHA, D/O. ABDULLA Vs. S. NASEER, S/O. SHAIK AHAMMED
August 29, 2017
SULAIMAN Vs. GANESH
August 22, 2017
SULAIMAN K.A Vs. WADAKKANCHERY MUNICIPALITY
October 20, 2017
SULFIKKER ALI, S/O. SHAHUL HAMEED Vs. JISHI S. HAMEED
August 11, 2017
SULTAN @ KURIYAKOSE Vs. STATE OF KERALA
June 28, 2017
SUMA RAJAN AND ANOTHER Vs. VIJAYA LAKSHMI AND OTHERS
August 4, 2017
SUNDAR LAL SUNDARAM Vs. THE STATE OF KERALA
November 3, 2017
SUNDARANGAN S/O NANU Vs. L. JOYS
October 17, 2017
SUNDARI P. AND OTHERS Vs. ANTONY AJU AND OTHERS
August 10, 2017
SUNDHAR S.P., S/O. SUNDHARESAN NAIR AND OTHERS Vs. STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT, KERALA LOCAL SELF GOVERNMENT INSTITUTIONS, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
August 8, 2017
SUNDHARI Vs. REVENUE DIVISIONAL OFFICER
December 21, 2017
SUNEESH KUMAR S. Vs. STATE
January 10, 2017
SUNIL DUTT S S/O SOMARAJAN Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY
January 19, 2017
SUNIL KUMAR Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR,
April 4, 2017
SUNIL KUMAR Vs. STATE OF KERALA
January 25, 2017
SUNIL KUMAR Vs. STATE OF KERALA
January 11, 2017
SUNIL KUMAR @ SUNI Vs. STATE OF KERALA REPRESENTED BY THE PUBLIC PROSECUTOR
December 11, 2017
SUNIL KUMAR P.G. Vs. TRAVANCORE DEVASWOM BOARD
September 28, 2017
SUNIL MATHEW Vs. UNION OF INDIA
April 10, 2017
SUNIL N. V. Vs. KERALA STATE ELECTRICITY BOARD LTD.
November 17, 2017
SUNIL N.S. @ PULSOR SUNI Vs. STATE OF KERALA
September 25, 2017
SUNIL S/O. JOSEPH Vs. STATE OF KERALA
May 22, 2017
SUNIL THOMAS KANJOOPARAMBIL BUILDING Vs. INCOME TAX OFFICER
March 7, 2017
SUNILKUMAR M.V. Vs. STATE OF KERALA
December 18, 2017
SUNILKUMAR P.G Vs. ARBITRATION & EXECUTION ...
November 9, 2017
SUNISH GEORGE Vs. SATHYAVATHY
August 9, 2017
SUNISH S.ANAND S/O. SADANANDAN Vs. MANAGER, M/S. DENA BANK
July 11, 2017
SUNNY Vs. STATE OF KERALA
November 29, 2017
SUNNY @ JOSEPH S/O THOMAS Vs. ABHILASH P JACOB S/O JACOB
August 22, 2017
SUNNY GEORGE Vs. THE REGIONAL TRANSPORT AUTHORITY
January 6, 2017
SUNNY JOSEPH S/O. JOSEPH Vs. SHAJI C.K. MANAGING PARTNER, MARY MATHA FUELS
July 4, 2017
SUNU GEORGE Vs. STATE OF KERALA
November 14, 2017
SUO Vs. RAMLA N.V. AND OTHERS
August 25, 2017
SUO MOTO Vs. MALABAR DEVASWOM BOARD AND ANOTHER
August 21, 2017
SUO MOTU Vs. ANIL KUMAR
January 31, 2017
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
March 13, 2017
SUO MOTU Vs. UNION OF INDIA
June 14, 2017
SUO MOTU Vs. TRAVANCORE DEVASWOM BOARD
October 11, 2017
SUPER GENERAL COMPANY Vs. SURESH THONIKKADAVU VEEDU
February 21, 2017
SUPERINTENDENT OF POST OFFICE Vs. PADANNAKKANDY INDIRA
July 4, 2017
SURAJ Vs. STATE OF KERALA
November 27, 2017
SURAJ HARRIS Vs. THE MARRIAGE OFFICER
October 11, 2017
SURATHLAL S/O.SURENDRAN PILLAI AND ORS. Vs. THE STATE OF KERALA AND ORS.
February 1, 2017
SURENDRAN @ SUDHI Vs. STATE OF KERALA
December 11, 2017
SURENDRAN S/O.VELAYUDAN Vs. JOBIN S/O BABY
October 17, 2017
SURENDRAN G. Vs. S. SUDARSANA BABU
August 17, 2017
SURESH Vs. STATE OF KERALA
March 20, 2017
SURESH BABU Vs. STATE OF KERALA
July 6, 2017
SURESH BABU Vs. REGIONAL JOINT LABOUR COMMISSIONER
December 21, 2017
SURESH BABU K.M. HSA, VIJAYA H.S. SCHOOL AND OTHERS Vs. STATE OF KERALA AND OTHERS
November 29, 2017
SURESH BABU. P Vs. TRAVANCORE TITANIUM PRODUCTS LIMITED
December 12, 2017
SURESH GOPI Vs. SUPERINTENDENT OF POLICE, CRIME BRANCH, THIRUVANANTHAPURAM AND OTHER
January 10, 2017
SURESH KUMAR Vs. THE CANARA BANK
July 1, 2017
SURESH KUMAR Vs. STATE OF KERALA
September 23, 2017
SURESH KUMAR H.B. Vs. INDIAN OVERSEAS BANK, REPRESENTED BY ITS AUTHORIZED OFFICER/CHIEF MANAGER, REGIONAL OFFICE, PULIMOOD, STATUE, THIRUVANANTHAPURAM
May 25, 2017
SURESH RAJ PUROHIT Vs. DIRECTOR VIGILANCE AND ANTI CORRUPTION BUREAU
April 5, 2017
SURESH, S/O. KOCHUNNI Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR
January 18, 2017
SURESH, S/O.KRISHNAN KUTTY Vs. STATE OF KERALA
December 7, 2017
SURESHKUMAR D , S/O DAMODHARAN NAIR Vs. P V MADHAVANKUTTY
November 9, 2017
SURYA P. NAIR Vs. STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT
April 7, 2017
SUSEELA Vs. NOUSHAD K
November 3, 2017
SUSEELA, D/O. RAZEENA Vs. LEVI, S/O. KOCHU AND OTHER
August 21, 2017
SUSHAJ MUTHU T S S/O SURENDRAN Vs. MANAGING DIRECTOR
December 20, 2017
SUSHAJ MUTHU T.S AND OTHERS Vs. MANAGING DIRECTOR AND OTHERS
December 20, 2017
SUSY Vs. COMMISSIONER OF EXCISE
May 9, 2017
SWAMI SAMNAYANANDA SARASWATHY Vs. STATE OF KERALA
September 25, 2017
SWAMI SUKRUTHANANDA AND OTHERS Vs. SREE NARAYANA DHARMA SANGHAM TRUST SIVAGIRI MUTT, REPRESENTED BY ITS SECRETARY SWAMI RITHAMBARANANDA, SIVAGIRI MUTT, VARKALA
January 6, 2017
SWAPNA, MADATHINETHU VEEDU ANAYARA, KADAKAMPALLI, THIRUVANANTHAPURAM Vs. K. RADHAKRISHNA PILLAI, KINARUVILA VEEDU
October 4, 2017
SYED TAHSEENUL HASSAN Vs. PAUL GEORGE
January 23, 2017
SYJU LEKSHMANAN Vs. COMMERCIAL TAX OFFICER
February 21, 2017
SYNDICATE BANK, VORKADY BRANCH Vs. A THIMMAPPA BHAT
August 31, 2017
SYNTHITE INDUSTRIAL LTD. Vs. COMMISSIONER OF INCOME TAX
August 31, 2017
T A KUNJUMON Vs. STATE OF KERALA
August 31, 2017
T A NAZAR Vs. SABU
May 24, 2017
T C MATHEW KAITHARAM, VEROOR Vs. STATE OF KERALA AND OTHERS
June 13, 2017
T G MOHANDAS Vs. COCHIN DEVASWOM BOARD REPRESENTED BY ITS SECRETARY
November 27, 2017
T G POLYMER AND COMPANY Vs. K S SHAJI, MANAGING DIRECTOR, KONCHERRY WEAVERS
October 30, 2017
T J RADHAKRISHNAN Vs. STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT OF KERALA
March 10, 2017
T J SIMON, CONTRACTOR Vs. KERALA WATER AUTHORITY
February 15, 2017
T K DASAN Vs. KERALA STATE ELECTRICITY BOARD LIMITED
February 1, 2017
T MANOJ THULASI NILAYAM Vs. COMMISSIONER FOR WORKMENS COMPENSATION & DEPUTY LABOUR COMMISSIONER
December 20, 2017
T P NARAYANAN NAMBOODIRI Vs. COCHIN DEVASWOM BOARD
June 27, 2017
T P SENKUMAR IPS(RTD) S/O PRABHAKARAN Vs. VIGILANCE AND ANTI-CORRUPTION BUREAU REPRESENTED BY ADDL DIRECTOR GENERAL OF PROSECUTION
December 1, 2017
T S ARUMUGHAN Vs. K MADHUSUDHANAN NAIR
July 5, 2017
T S JOY S/O T P SOURU Vs. UNION OF INDIA REPRESENTED BY CHIEF POSTMASTER
July 18, 2017
T V LAKSHMI Vs. KALAPPURAYIL KANIKKOT SHAMSUDEEN REP THROUGH POWER OF ATTORNEY
July 12, 2017
T V RAMAN Vs. STATE OF KERALA
March 27, 2017
T V VALSALAKUMARI Vs. STATE OF KERALA REPRESENTED BY SECRETARY, GENERAL
February 21, 2017
T. ABDUL RAHIMAN Vs. SECRETARY, KOTTOPADAM GRAMA PANCHAYATH AND OTHERS
February 14, 2017
T. JANAKI AMMA Vs. BALAMANI C.T AND OTHER
July 25, 2017
T. KRISHNAN Vs. THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL), KASARAGOD
October 24, 2017
T. PETERKUTTY Vs. KERALA STATE ELECTRICITY BOARD
October 20, 2017
T. PRABHAKARAN NADAR Vs. VICE CHANCELLOR
December 21, 2017
T. THANKAM, W/O. LATE KUMARASWAMY ASARI AND OTHERS Vs. RAJALEKSHMI
March 17, 2017
T.A. JABBAR S/O ABDUL RAZACK AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE DISTRICT COLLECTOR
August 11, 2017
T.A. NAZAR Vs. SABU
May 24, 2017
T.A.NAZEEM Vs. HEERA CONSTRUCTION COMPANY(P)LTD
December 18, 2017
T.B. JOSHI Vs. SINNI JOSHI AND OTHER
July 3, 2017
T.D. ANTO Vs. STATE OF KERALA
June 13, 2017
T.E. THOMAS Vs. STATE OF KERALA
April 5, 2017
T.G. MOHANDAS Vs. COCHIN DEVASWOM BOARD AND OTHERS
November 27, 2017
T.G.POLYMER AND COMPANY Vs. K.S.SHAJI, MANAGING DIRECTOR, M/S.KONCHERRY WEAVERS (P) LTD.
June 30, 2017
T.K. RAJASEKHARAN, S/O. KRISHNAN Vs. AMMUKKUTTY AMMA, KRISHNA VILASOM BUNGLOW CHEMBU PARAMBU, VALIYARA, VELLANADU VILLAGE NEDUMANGAD TALUK, THIRUVANANTHAPURAM (DIED) AND OTHERS
October 6, 2017
T.M. ABOOBACKER Vs. THE JOINT REGIONAL TRANSPORT OFFICER
March 23, 2017
T.N.ASHOK KUMAR Vs. THE DISTRICT COLLECTOR
August 8, 2017
T.O.ABRAHAM Vs. JOSE THOMAS
October 17, 2017
T.P.CONSTRUCTIONS Vs. THE CHIEF ENGINEER
June 15, 2017
T.P.RADHAMONY Vs. N.THULASI
March 8, 2017
T.P.RADHAMONY, H.S.A(MATHS), HIGH SCHOOL Vs. N.THULASI, W/O.SREEKUMAR
February 1, 2017
T.P.SENKUMAR IPS(RTD) Vs. VIGILANCE
August 9, 2017
T.P.SURENDRAN Vs. SPECIAL SALES OFFICER
December 12, 2017
T.R. KRISHNAN Vs. N. NARAYANANKUTTY
June 8, 2017
T.R.SUSHEELA Vs. DISTRICT COLLECTOR
September 27, 2017
T.S. SANKARA RAMAN Vs. FATHIMA RIZWANA
December 6, 2017
T.SIVADASAN Vs. THE LIFE INSURANCE CORPORATION OF INDIA
December 11, 2017
T.V. MAMACHAN Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
August 21, 2017
TECPRO INFRA-PROJECTS LIMITED Vs. NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED
December 21, 2017
TEENA ALEX Vs. STATE OF KERALA
December 15, 2017
TEENA ALEX Vs. STATE OF KERALA
July 25, 2017
TEENA THOMAS VADAKKEPARAMBIL ERANHIMANGAD Vs. STATE OF KERALA
January 4, 2017
TENSON THOMAS Vs. DISTRICT COLLECTOR, ERNAKULAM
November 8, 2017
THAIVALAPPIL SURESHAN Vs. STATE (S.I.OF POLICE,EDAKAD)
December 4, 2017
THAMPY SUKUMARAN S/O SUKUMARAN Vs. STATE OF KERALA
July 31, 2017
THANKACHAN Vs. DISTRICT COLLECTOR
June 6, 2017
THANKAMMA Vs. RAJALAKSHMI AND ANOTHER
March 13, 2017
THANKAMMA MATHEW Vs. STATE OF KERALA
May 30, 2017
THANKAMMA MATHEW Vs. STATE OF KERALA
May 9, 2017
THANKAPPAN ALIAS HIPPY THANKAPPAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 5, 2017
THANUJA. P.A. Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT, GOVERNMENT SECRETARIATE, THIRUVANANTHAPURAM
October 4, 2017
THARAMANNIL KORAMBAYIL AYISHA Vs. SRAMBIKKAL ABDU AND OTHERS
March 1, 2017
THARUKUTTY, S/O.KOORAN VARKEY Vs. STATE OF KERALA, REPRESENTED BY SPECIAL TAHSILDAR (LA), NEDUMBASSERY, ANGAMALY AND OTHER
October 19, 2017
THARUN K. THOMAS @ THARUN Vs. JOSEPH @ BIJU
July 20, 2017
THATTAMALA MUSLIM JAMA-ATH, THATTAMALA Vs. ABOOBECKER
April 5, 2017
THAZHATHEVEETTIL NOUSHAD Vs. THE UNION OF INDIA
July 20, 2017
THE ASSISTANT PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. JOY THATTIL ITOOP
November 9, 2017
THE ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, SUB REGIONAL OFFICE, 36/685 A, BHAVISHYA NIDHI BHAVAN, P.B. 1895, KALOOR, COCHIN Vs. M/S VEGETABLE AND FRUIT PROMOTION COUNCIL, MYTHIR BHAVAN, REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER, P.B. NO. 5402, KAKKANAD, KOCHI
January 9, 2017
THE BOARD OF CONTROL FOR CRICKET Vs. S.SREESANTH
August 7, 2017
THE BOARD OF DIRECTORS Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES
June 21, 2017
THE BOARD OF DIRECTORS OF THE ANGADI SERVICE CO-OPERATIVE BANK LTD Vs. THE ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 9, 2017
THE BRANCH MANAGER, NATIONAL INSURANCE COMPANY LTD. Vs. HYMAVATHY AND OTHERS
June 23, 2017
THE CHAIRMAN & MANAGING DIRECTOR, BHARAT SANCHAR NIGAM LIMITED, NEW DELHI AND OTHERS: Vs. R. RAMESWAN, JUNIOR TELECOM OFFICER, O/O THE DIVISIONAL ENGINEER, CABLE A/T, TVM SSA, THIRUVANANTHAPURAM AND OTHERS
September 15, 2017
THE CHAIRMAN AND MANAGING DIRECTOR, BHARA SANCHAR NIGAM LTD. Vs. P.K. MADHAVAN AND OTHERS
August 10, 2017
THE CHAIRMAN, TRAVANCORE EDUCATIONAL AND CHARITABLE SOCIETY Vs. UNIVERSITY OF KERALA AND ANOTHER
September 26, 2017
THE CHESS ASSOCIATION OF KERALA Vs. THE KERALA STATE SPORTS COUNCIL
November 16, 2017
THE CHRIST COLLEGE Vs. THE VICE CHANCELLOR
October 20, 2017
THE COCHIN PORT TRUST Vs. A.P. GEETHA AND OTHERS
November 13, 2017
THE COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX Vs. M/S SAI SERVICE STATION LTD., CHERANELLUR
July 7, 2017
THE COMMISSIONER OF INCOME TAX Vs. OLAM AGRO INDIA LIMITED
October 6, 2017
THE COMMISSIONER OF INCOME TAX, C.R. BUILDING, I.S.PRESS ROAD, KOCHI Vs. M/S. KEERTHI AGRO MILLS (P) LTD., MATTOOR KALADY, ERNAKULAM
October 3, 2017
THE COMMISSIONER OF INCOME TAX-I, COCHIN Vs. M/S. UNIVERSAL EMPIRE EDUCATIONAL SOCIETY
January 25, 2017
THE DEPUTY DIRECTOR Vs. M/S. VARUN IMPEX LTD.
August 7, 2017
THE EXECUTIVE DIRECTOR, VIDYA INTERNATIONAL CHARITABLE TRUST, VIDYA CAMPUS, KUNNUKUZHY, THALAKKOTTUKARA, TRICHUR Vs. A.P.J. ABDUL KALAM TECHNOLOGICAL UNIVERSITY, REPRESENTED BY ITS REGISTRAR, CET CAMPUS, TRIVANDRUM
April 7, 2017
THE FEDERAL BANK LTD Vs. SUPERINTENDENT OF POLICE
July 13, 2017
THE KANJIRAPPALLY SERVICE CO Vs. STATE OF KERALA
August 4, 2017
THE KERALA PLANTATIONS Vs. THE TRAVANCORE DEVASWOM BOARD
December 11, 2017
THE KERALA PUBLIC SERVICE COMMISSION Vs. ELEZEBETH JOHN P. W/O SUMESH ANDREWS
August 31, 2017
THE KERALA RACE BOAT OWNERS Vs. THE DISTRICT COLLECTOR
October 17, 2017
THE KERALA RATION WHOLESALE DISTRIBUTORS FEDERATION Vs. STATE OF KERALA
April 5, 2017
THE KERALA STATE CIVIL SUPPLIES CORPORATION LTD., MAVELI BHAVAN, GANDHI NAGAR, KOCHI Vs. SRI. SIVA POLYMERS, A REGISTERED FIRM AT IV/278, MARADU, KOCHI
January 18, 2017
THE MALABAR CEMENTS LTD. Vs. SREE DHANA LAKSHMI ASH TRADING COMPANY
February 13, 2017
THE MANAGER Vs. STATE OF KERALA
February 19, 2017
THE MANAGER A.U.P SCHOOL Vs. THE STATE OF KERALA
October 9, 2017
THE MANAGER KARUNA MEDICAL COLLEGE, VILAYODI, CHITTUR, PALAKKAD Vs. THE STATE OF KERALA
March 30, 2017
THE MANAGER, A.M HIGHER SECONDARY SCHOOL, VENGOOR, MALAPPURAM DISTRICT Vs. THE STATE OF KERALA
October 11, 2017
THE MANAGER, A.M.L.P. SCHOOL Vs. THE STATE OF KERALA
September 27, 2017
THE MANAGER, DARUL ULOOM VOCATIONAL HIGHER SECONDARY AND HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA AND OTHERS
November 2, 2017
THE MANAGER, NARIKKUNI AUPS Vs. STATE OF KERALA
June 2, 2017
THE MANAGER, S.U.L.P. SCHOOL, KUTTUR, P.O. KOORIYAD Vs. THE STATE OF KERALA
October 25, 2017
THE MANAGING COMMITTEE OF KUMBLA SERVICE CO Vs. THE JOINT REGISTRAR OF CO
November 10, 2017
THE MANAGING DIRECTOR KSIDC, THIRUVANANTHAPURAM Vs. K.V. SUDHEER BABU
October 23, 2017
THE MOWANCHERY CO-OPERATIVE RURAL BANK LIMITED Vs. THE ASSISTANT PROVIDENT FUND COMMISSIONER
December 19, 2017
THE MUSLIM ASSOCIATION REG. NO. 40 OF 1966, THIRUVANANTHAPURAM, NANDAVANAM, THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY Vs. PROF. MEERAN MALUK MOHAMMED S. S/O. SYED KANNU, JAMEELATH, PYRIS ROAD, THIRUVANANTHAPURAM
March 21, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED Vs. MAISY OOMMEN AND OTHERS
November 27, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED, KOTTAYAM NOW REPRESENTED BY ITS DEPUTY MANAGER, REGIONAL OFFICE, M.G. ROAD, KOCHI Vs. THE MOTOR ACCIDENTS CLAIMS TRIBUNAL, KOTTAYAM
March 1, 2017
THE ORIENTAL INSURANCE COMPANY LTD. Vs. JOSEPH SEBASTIAN AND OTHERS
December 19, 2017
THE PRINCIPAL (THE DEAN), MES MEDICAL COLLEGE Vs. SHIREEN M.T.
March 22, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. ENGLISH INDIAN CLAYS LTD.
December 12, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX KOCHI Vs. M/S. SILPA PROJECT & INFRASTRUCTURES (INDIA) PVT LTD 3RD FLOOR, NORTH AVENUE, PARAMARA ROAD, KOCHI 682 018
September 25, 2017
THE PRINCIPAL COMMISSIONER OF INCOME TAX KOTTAYAM. Vs. M/S.PLANTATION CORPORATION OF KERALA LTD.
December 20, 2017
THE REGIONAL DIRECTOR Vs. TAURUS SECURITY SERVICES
October 27, 2017
THE REGIONAL DIRECTOR REGIONAL OFFICE EMPLOYEES INSURANCE CORPORATION, THRISSUR Vs. M/S. CHAITHANYA PAINTS AGASTHIYA NAGAR KUREEKKAD
November 20, 2017
THE REGIONAL MANAGER UNION BANK OF INDIA, UNION BANK BHAVAN, M.G ROAD, ERNAKULAM BY ADV. SRI. A.S.P. KURUP, SC, UBI Vs. MR. P.K. VENUGOPALAN KAVITHA, KUNNAKKALA HOUSE, W. KADUNGALLUR, ALUVA 10 & ANR.
October 10, 2017
THE REGIONAL MANAGER,UNION BANK OF INDIA, UNION BANK BHAVAN, M.G.ROAD, ERNAKULAM Vs. MR. P.K. VENUGOPALAN,KAVITHA, KUNNAKKALA HOUSE, W. KADUNGALLUR, ALUVA
January 23, 2017
THE REGIONAL PROVIDENT FUND COMMISSIONER Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD.HIRUVANANTHAPURAM
July 19, 2017
THE REGIONAL TRANSPORT AUTHORITY Vs. M.A.SHAJI
November 20, 2017
THE REGISTRAR Vs. MERLIN K.MATHEW
October 11, 2017
THE ROADS AND BRIDGES DEVELOPMENT CORPORATION OF KERALA Vs. K.S
November 4, 2017
THE S.S.GARVASIS AND PROTHASIS ROMAN CATHOLIC CHURCH Vs. THE NEDUMBASERY GRAMA PANCHAYATH
November 15, 2017
THE SECRETARY, NSS COLLEGE CENTRAL COMMITTEE (MANAGER N.S.S COLLEGES N.S.S HEAD OFFICE, CHANGANACHERRY Vs. REJIKUMAR KARIMPOLIL HOUSE AND OTHERS
December 21, 2017
THE SENIOR DIVISIONAL MANAGER THE ORIENTAL INSURANCE CO. LTD. AND OTHERS Vs. C. ANIL KUMAR
November 6, 2017
THE THRISSUR DISTRICT CO Vs. THE STATE INFORMATION COMMISSION, REPRESENTED BY ITS SECRETARY, PUNNEN ROAD, THIRUVANANTHAPURAM
February 28, 2017
THE VICAR, ST.MARYS TOWN CHURCH Vs. STATE OF KERALA
October 21, 2017
THEKKEPEEDIYEKKAL ALI Vs. PARAPPURATH SAFIYA AND OTHERS
August 29, 2017
THESNIBAN Vs. THE UNION OF INDIA
July 21, 2017
THIRUNELLOOR SREEVISAKHAPURAM DEVASWOM Vs. CHACKOCHAN
October 26, 2017
THIRUVALLA MUNICIPALITY Vs. ABDUL KAREEM
July 14, 2017
THIRUVANANTHAPURAM DEVELOPMENT AUTHOURITY Vs. THOMAS ABRAHAM
June 14, 2017
THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK Vs. REGISTRAR (DIRECTOR) DAIRY DEVELOPMENT DEPARTMENT
July 4, 2017
THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. REGISTRAR (DIRECTOR), DAIRY DEVELOPMENT DEPARTMENT AND ANOTHER
August 18, 2017
THOMALS MATHEW Vs. FEDERAL BANK LTD.
March 24, 2017
THOMAS Vs. REGIONAL TRANSPORT AURTHORITY
March 17, 2017
THOMAS Vs. DEVIKULANGARA GRAMA PANCHAYAT, PUTHUPPALLY P.O., KAYAMKULAM, ALAPPUZHA
March 10, 2017
THOMAS ANTONY Vs. ARBITRATION & EXECUTION
November 9, 2017
THOMAS C. KUNJACHAN Vs. REVENUE DIVISIONAL OFFICER AND ANOTHER
August 14, 2017
THOMAS CHANDY Vs. STATE OF KERALA
November 14, 2017
THOMAS CHANDY Vs. STATE OF KERALA
September 20, 2017
THOMAS CHURCH Vs. THE DISTRICT POLICE CHIEF
August 24, 2017
THOMAS JOSEPH S/O. JOSEPH Vs. STATE OF KERALA
May 25, 2017
THOMAS K. O. Vs. STATE OF KERALA
January 23, 2017
THOMAS MUTTITHADATHIL Vs. MALANKARA PLANTATIONS LTD.
January 31, 2017
THOMAS PASCAL Vs. THE CIRCLE INSPECTOR OF POLICE
November 6, 2017
THOMAS PAUL Vs. LISSA JAIN
October 3, 2017
THOMAS S/O. KURIAKOSE Vs. STATE OF KERALA
July 11, 2017
THOMAS S/O. LATE SAMUEL Vs. STATE OF KERALA REPRESENTED BY ITS SECRETARY, DEPARTMENT OF AGRICULTURE, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
February 27, 2017
THOMAS STEPHEN Vs. M/S. FORT IN INFRA DEVELOPERS PVT. LTD., KOZHIKODE
July 27, 2017
THOMAS STEPHEN Vs. KAMALAKSHY KUTTAMMA
May 31, 2017
THOMAS VARUGHESE Vs. STATE OF KERALA
June 7, 2017
THOMAS, S/O.AMBROSE Vs. THE STATE OF KERALA AND ANR.
February 1, 2017
THOMASKUTTY Vs. STATE OF KERALA
May 23, 2017
THOMASLY Vs. IRINJALAKUDA MUNICIPALITY REPRESENTED BY ITS SECRETARY, IRINJALAKUDA P.O., THRISSUR DISTRICT
January 16, 2017
THONDALANKUNNATHU CHANDRAN Vs. COMMISSIONER
August 4, 2017
THRESIAMMA VARGHESE Vs. STATE OF KERALA REPRESENTED BY ADDITIONAL CHIEF SECRETARY
December 21, 2017
THRESIAMMA VARKEY Vs. STATE OF KERALA
June 9, 2017
THRICHUR DISTRICT PRIVATE BUS OPERATORS ASSOCIATION Vs. REGIONAL TRANSPORT AUTHORITY
July 7, 2017
THULASEEDHARAN NAIR THETTICHITA PUTHEN VEEDU Vs. KUMARI BINDUJA D/O.INDIRA
November 9, 2017
THULASI K. RAJ Vs. STATE OF KERALA
October 15, 2017
THULASIDAS Vs. SECRETARY, METRO PALACE OWNERS ASSOCIATION
June 29, 2017
THULASIDHARAN PILLAI C.NO 7833, CENTRAL PRISON, TRIVANDRUM, Vs. STATE OF KERALA
October 19, 2017
THUNOLI VASUDEVAN NAIR Vs. DISTRICT COLLECTOR
July 10, 2017
TIRUVALLA EAST CO-OPERATIVE BANK LTD Vs. STATE CO-OPERATIVE ELECTION COMMISSION
March 2, 2017
TITUS XAVIER Vs. BIJIN BABU AND OTHER
August 7, 2017
TOM KURIAKOSE Vs. STATE OF KERALA
October 10, 2017
TOMCO ENGINEERING PVT. LTD.,PALANNATTIL Vs. KERALA WATER AUTHORITY
December 26, 2017
TOMY MATHEW Vs. UNION OF INDIA REP BY SECRETARY
March 15, 2017
TOMY SON OF KURIAN AND OTHERS Vs. STATE OF KERALA REPRESENTED BY THE REVENUE SECRETARY, THIRUVANANTHAPURAM
February 28, 2017
TOMY T. J. Vs. STATE OF KERALA
April 10, 2017
TONY K.A. Vs. THE GOVERNMENT OF KERALA
September 26, 2017
TRANSCONS CORPORATION Vs. STATE OF KERALA
March 8, 2017
TRAVANCORE COCHIN CHEMICALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2017
TRAVANCORE DEVASWOM BOARD Vs. STATE OF KERALA
April 29, 2017
TRAVANCORE DEVASWOM BOARD Vs. V.K.SAJEEV KUMAR
June 14, 2017
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY DIRECTOR FOR LOCAL FUND ACCOUNTS
April 6, 2017
TRAVANCORE DEVASWOM BOARD REP BY ITS SECRETARY Vs. STATE OF KERALA REP BY ITS CHIEF SECRETARY
September 13, 2017
TREESA MOHANAN Vs. ALEXANDER
March 29, 2017
TRESA ANTONY Vs. THE GREATER COCHIN DEVELOPMENT AUTHORITY
November 5, 2017
TRICHUR TOURIST COMPLEX (P) LTD Vs. STATE OF KERALA
August 14, 2017
TUMBOOR SERVICE CO-OPERATIVE BANK LTD Vs. SOBHY
December 20, 2017
U CHANDRAN S/O KANARAN Vs. GOVERNMENT OF KERALA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KERALA
December 19, 2017
U. SHASHIDHARAN Vs. STATE OF KERALA, REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 17, 2017
UDAYABHANU, C.P. Vs. STATE OF KERALA AND ANR.
October 31, 2017
UDAYAKUMAR Vs. STATE OF KERALA
February 20, 2017
UMMAYUMMA Vs. KIZHAKKINIYAKATH THITHACHUTTY UMMA
January 11, 2017
UMMER P.K Vs. JALEEL M.K
August 3, 2017
UNINE TRUST Vs. MAHATMA GANDHI UNIVERSITY
April 12, 2017
UNIO OF INDIA Vs. PADMANABHAN
August 29, 2017
UNION BANK OF INDIA Vs. G K ENGINEERING WORKS
October 17, 2017
UNION BANK OF INDIA, ALUVA Vs. M/S. G. K. ENGINEERING WORKS
October 17, 2017
UNION OF INDIA Vs. UNITED INDIA INSURANCE CO. LTD.
August 14, 2017
UNION OF INDIA Vs. P K RAVINDRANATHA PANICKER
February 2, 2017
UNION OF INDIA Vs. T.A.RAMAKRISHNAN
June 30, 2017
UNION OF INDIA Vs. A. GEETHA
May 24, 2017
UNION OF INDIA Vs. K. MADHUSOODHANAN
March 14, 2017
UNION OF INDIA Vs. BHANDARI POWERLINES PVT. LTD., MANIPAL
July 7, 2017
UNION OF INDIA Vs. V C THANKAMMA
December 13, 2017
UNION OF INDIA Vs. S SHAINAMOL
February 28, 2017
UNION OF INDIA Vs. K. SANILKUMAR S/O K. KUTTAN
June 8, 2017
UNION OF INDIA Vs. T. A. RAMAKRISHNAN
June 3, 2017
UNION OF INDIA Vs. G. SOMANATHAN NAIR, S/O. GOPALAN NAIR
October 17, 2017
UNION OF INDIA Vs. K.CHELLAPPAN
March 6, 2017
UNION OF INDIA Vs. G.BALAKRISHNA PILLAI
October 25, 2017
UNION OF INDIA Vs. K.G. VIJAYAN
August 2, 2017
UNION OF INDIA AND OTHERS Vs. M.M. ANANDAN AND OTHERS
November 7, 2017
UNION OF INDIA AND OTHERS Vs. B. ANILKUMAR
September 22, 2017
UNION OF INDIA REP BY GENERAL MANAGER, SOUTHERN RA Vs. V JANARDHANAN
June 6, 2017
UNION TERRITORY OF LAKSHADWEEP Vs. MOHAMMED HANEEFA
August 30, 2017
UNITED INDIA INSURANCE CO LTD Vs. V K SUBRAMANIAN
November 27, 2017
UNITED INDIA INSURANCE COMPANY ... Vs. M/S.LAKSHADWEEP TRAVEL LINKS & ...
November 13, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. L V KRISHNA PILLAI
July 10, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHEENA M H
February 22, 2017
UNITED INDIA INSURANCE COMPANY LTD Vs. KERALA SPINNERS LTD
January 27, 2017
UNITED INDIA INSURANCE COMPANY LTD. Vs. SUVIJA
October 19, 2017
UNITED INDIA INSURANCE LIMITED Vs. BINDHU VENUGOPAL
November 2, 2017
UNITED TELECOMS LIMITED Vs. KERALA STATE INFORMATION TECHNOLOGY MISSION
December 21, 2017
UNITED TRADING COMPANY Vs. M/S. UNITED TRADING COMPANY NAGARDHA
March 29, 2017
UNIVERSITY OF CALICUT Vs. PREBIN
October 24, 2017
UNIVERSITY OF KERALA REPRESENTED BY ITS REGISTRAR Vs. REJIYA C S ASSISTANT PROFESSOR
June 22, 2017
UNNIKRISHNAN Vs. STATE OF KERALA
October 13, 2017
UNNIKRISHNAN Vs. STATE OF KERALA
February 8, 2017
UNNIKRISHNAN Vs. UNION OF INDIA
April 6, 2017
UNNIKRISHNAN Vs. STATE OF KERALA
January 27, 2017
UNNIKRISHNAN Vs. JINTO
December 1, 2017
UNNIKRISHNAN Vs. SAJI PAUL
August 8, 2017
UNNIKRISHNAN @ CHANDU Vs. STATE OF KERALA
August 17, 2017
UNNIKRISHNAN @ PONNAN Vs. JOHNY JOSEPH PINDIES
December 19, 2017
UNNIKRISHNAN P.C. Vs. THE CHAIRMAN, STATE BANK OF INDIA, CORPORATIVE CENTRE
October 26, 2017
UNNIKRISHNAN S/O. SREEDHARAN, AGED 48 YEARS, PADMASREE, KUMARAPURAM, MEDICAL COLLEGE P.O., THIRUVANANTHAPURAM Vs. JAYARAM, S/O. LEKSHMANAN, JAYA NIVAS, TC 31/387, ATTUVARAMBU, ANAYARA P.O., THIRUVANANTHAPURAM
January 31, 2017
UNNIKRISHNAN. V.A Vs. NISHA T.K.
February 20, 2017
UNNINARAYANAN V K Vs. STATE OF KERALA REPRESNTED BY SECRETARY TO FINANCE
October 3, 2017
UNNIYEN PATTEMMAL RAVEENDRAN Vs. THOTTANTAVIDA KANIYANKANDY MARIYU
August 21, 2017
UPENDRAN, S/O BHARGAVAN Vs. SOBHANA, W/O UPENDRAN
October 9, 2017
URC CONSTRUCTION (PRIVATE) LTD. Vs. M/S. BEML LTD., PALAKKAD
November 16, 2017
URMILA BHAT D/O R K BHAT Vs. SANDUPAL DUTTA
July 27, 2017
USHA Vs. STATE OF KERALA
June 5, 2017
USHA @ MARGRET D/O ELSY Vs. THE BRANCH MANAGER
September 15, 2017
USHA AND OTHERS Vs. LAILA
March 27, 2017
USHA ANIL KUMAR Vs. KUNIYIL SAKEENA D/O. ABDULLA KUTTY PUTHIYOTH
March 13, 2017
USHA C THOMAS Vs. REGISTRAR, KERALA AGRICULTURAL UNIVERSITY
November 28, 2017
USHA CHANDRABOSE Vs. STATE OF KERALA
March 8, 2017
USHA M. Vs. UNION OF INDIA
October 25, 2017
USHAKUMARI Vs. THODUPUZHA MUNICIPALITY, REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE, THODUPUZHA
December 5, 2017
USHAKUMARI M Vs. STATE OF KERALA
January 9, 2017
USMAN Vs. STATE OF KERALA
October 23, 2017
USMAN M. Vs. M. P. MUHAMMED ALI
January 19, 2017
V A ABDUL LATHEEF Vs. DISTRICT COLLECTOR
October 30, 2017
V A THAMPI S/O ABRAHAM Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
January 16, 2017
V G JANARDHANAN NAIR Vs. STATE OF KERALA, REP BY CHIEF SECRETARY, SECRETARI
August 21, 2017
V GOPALAKRISHANAN Vs. STATE OF KERALA
June 5, 2017
V K NITYANANDAN Vs. S RATNAKUMARAN
December 11, 2017
V K SHAJAN Vs. COMMERCIAL TAX OFFICER
July 18, 2017
V KRISHNAKUMAR Vs. DEPUTY COMMISSIONER
June 13, 2017
V M PAILEE Vs. ANNA JOHN CHACKOLA
June 29, 2017
V MOHANAN Vs. STATEOF KERALA REPRESENTED BY DISTRICT COLLECTOR
April 5, 2017
V N GOPINATHAN PILLAI Vs. PRINCIPAL SECRETARY TO GOVERNMENT
December 15, 2017
V N SUDHEER Vs. S RAMAN MENON
November 30, 2017
V P GEORGE Vs. UNION OF INDIA REPRESENTED BY SECRETARY
March 23, 2017
V P GEORGE Vs. DEPUTY COMMISSIONER LAND REVENUE
February 15, 2017
V P IBRAHIM KUTTY Vs. HOTEL PARK RESIDENCY
June 14, 2017
V P MURALEEDHARAN S/O GOVINDAN NAIR Vs. REJEEV SADANANADAN
June 21, 2017
V P POULOSE Vs. BALAGODAVARMA, S/O M N RAVIVARMA
June 14, 2017
V R CHITHRA DEVI Vs. OMANA MENON
September 16, 2017
V R SOJI Vs. VEENA GEORGE
April 12, 2017
V RAGHAVAN Vs. STATE OF KERALA
December 5, 2017
V SUBRAMANIAN Vs. CENTRAL BUREAU OF INVESTIGATION REP BY DIRECTOR
August 8, 2017
V U PATHROSE Vs. V K JEEVALAN
January 3, 2017
V V GEORGE Vs. DISTRICT COLLECTOR, PAINAVU
July 4, 2017
V. GOPALAKRISHNAN, S/O VASU, BUSINESSMAN Vs. P.K. VISALAKSHI, D/O P.K. KESAVAN
March 14, 2017
V. MOHAN BHAT Vs. MAHEESH S.
May 23, 2017
V. VELAPPAN, SREE KURUKA NIVAS Vs. RAJU, S/O. MRUTHUNJAYAN
August 1, 2017
V.A. JOSE VAIDYAKARAN HOUSE Vs. THE DEPUTY COMMISSIONER OF INCOME TAX
December 7, 2017
V.B. VENUGOPAL AND OTHERS Vs. STATE POLICE CHIEF POLICE HEADQUARTERS, VAZHUTHACAUD, THIRUAVANTHAPURAM
September 26, 2017
V.B.RAMACHANDRAN NAIR Vs. UNION OF INDIA
August 29, 2017
V.B.VENUGOPAL Vs. THE STATEPOLICE CHIEF
August 22, 2017
V.E.SURENDRANATHAN Vs. STATE OF KERALA
July 5, 2017
V.G. KANNAN, VATTAPARAMBIL HOUSE, PATHEZHIKKADU, KOTHAPARAMBU (VIA), THRISSUR Vs. POOVATHUMKADAVU FARMERS CO
October 11, 2017
V.G.K.NAIDU Vs. BHARATPETROLEUM CORPORATION LTD. AND ANOTHER
April 11, 2017
V.GANESAN @ GANAPATHY Vs. STATE OF KERALA
December 27, 2017
V.J. JOSEPH, SON OF LATE ULAHANNAN, AGED 56 YEARS, AGRICULTURIST, VIRIPPAMATTHATHIL HOUSE, MATHOTHUPOYIL, ANJUKUNNU AMSOM AND DESOM, ANJUKUNNU P.O., MANATHANVADY TALUK, WAYANAD DISTRICT Vs. POWER GRID CORPORATION OF INDIA LTD., REPRESENTED BY DEPUTY GENERAL MANAGER, AREEKODE, UGRAPURAM P.O., MALAPPURAM DISTRICT. PIN
February 3, 2017
V.K. KAMALA DEVI, D/O. NARAYANI, AGED 87 YEARS, SHIKA APARTMENT, PADAVATHALA VALAPPIL PARAMB, P.O. EAST NADAKKAVU, ERANHIPALAM, KACHERI AMSOM, DESOM, KOZHIKODE Vs. THE SOUTH INDIAN BANK LTD., WEST HILL BRANCH, POST CHAKKORATHKULAM, KACHERI AMSOM, DESOM, KOZHIKODE TALUK, REPRESENTED BY ITS BRANCH MANAGER, ROFI M.F, S/O. FRANCIS, AGED 35 YEARS
January 19, 2017
V.M. PHILIP, KALIANKAL, HABAEL VILLA, KODUNGANOOR P.O, VATTIYOORKAVU, THIRUVANANTHAPURAM, PIN Vs. KERALA STATE ELECTRICITY BOARD, REPRESENTED BY ITS SECRETARY, VYDUTHI BHAVAN, PATTOM P.O., THIRUVANANTHAPURAM, PIN
February 14, 2017
V.M. SANDEEP KRISHNA AND OTHERS Vs. SECRETARY, LOCAL SELF GOVERNMENT DEPARTMENT, GOVT. OF KERALA, THIRUVANANTHAPURAM AND OTHERS
November 21, 2017
V.N.SUDHEER Vs. S.RAMAN MENON
August 19, 2017
V.O. THARIYAN, AGED 48 YEARS, S/O. V.T. OUSEPH, VADASSERY HOUSE, ELINJIPRA, KALIKKAKUNNU P.O., CHALAKKUDY, PIN Vs. ST. THERESAS TIMBER INDUSTRIES, OKKAL KARA, CHELAMATTOM VILLAGE, KUNNATHUNADU TALUK, REPRESENTED BY ITS PROPRIETOR JOSEPH, S/O.ANTHONY, AGED 54, EDATHALA HOUSE, OKKAL KARA, CHELAMATTOM VILLAGE, PIN
January 16, 2017
V.P.RAMAKRISHNAN Vs. STATE BANK OF INDIA
January 3, 2017
V.PRABHAKARAN PILLAI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
March 14, 2017
V.R. SASI Vs. T.J. TOMY, S/O JOSEPH
October 5, 2017
V.R. SOJI S/O RAGHAVAN Vs. VEENA GEORGE MEMBER OF KERALA LEGISLATIVE ASSEMBLY, ARANMULA CONSTITUENCY, VELASERI, PALAMUTTATHU, MYLAPARA AND OTHER
April 12, 2017
V.R.PRASAD Vs. STATE OF KERALA
February 23, 2017
V.U. SIDDIQUE Vs. THE COMMISSIONER OF INCOME TAX
August 11, 2017
V.V. LAKSHMANAN, S/O. VATTU AND OTHERS Vs. DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD, ERNAKULAM
January 24, 2017
V.VALSALA Vs. M.VELAYUDHAN
January 4, 2017
VADAKARA CO-OPERATIVE CONSUMER STORES Vs. KOROTH REGHUNATH
March 29, 2017
VALIA KOONAMBAIKULAM SREE BHADRAKALI TEMPLE, VADAKKEVILA AND OTHERS Vs. RAJEMDRAN AND OTHERS
April 12, 2017
VALIA KOONAMBAIKULATHAMMA COLLEGE OF ENGINEERING AND TECHNOLOGY Vs. CHAIRMAN, ADMISSION SUPERVISORY COMMITTEE
January 12, 2017
VALIYACHALIL GOPALAN Vs. STATE OF KERALA
August 11, 2017
VALIYACHALIL GOPALAN Vs. THE STATION HOUSE OFFICER CHANDERA POLICE STATION
August 11, 2017
VALIYAKATH SUBAIDA, ALAVIKUTTY HAJI Vs. KARIMBUMKANDATHIL HASSAN, S/O. MUHAMMED AND OTHER
March 1, 2017
VALLIYODAN KRISHNAN Vs. VALLIYODAN NARAYANAN NAIR
July 31, 2017
VALLUVANAD FERTILIZER COMPANY Vs. GENERAL MANAGER AND MEMBER SECRETARY
June 27, 2017
VALSA KESAVAN Vs. AMMINI
November 7, 2017
VALSA P. Vs. SUJAMOL S.
July 27, 2017
VALSAMMA W/O LATE RAMACHANDRAN Vs. V A BAIJU
December 6, 2017
VALSAN Vs. RADHAMANI
August 18, 2017
VAMADEVAN Vs. SHEELA
April 12, 2017
VAMSI KRISHNA Vs. STATE OF KERALA
October 12, 2017
VARGHESE Vs. JOSEPH (DIED), PINAL HOUSE, ATHIRAMPUZHA P.O, KOTTAYAM DISTRICT
October 30, 2017
VARGHESE Vs. JOY, AND OTHERS
October 3, 2017
VARGHESE @ VARKEY Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
August 4, 2017
VARGHESE K. V. Vs. MAGDALINE CLAUDIA @ MINI
February 20, 2017
VARGHESE M E Vs. RAJESH S/O RAVEENDRAN
December 18, 2017
VARGHESE M.V. AND OTHERS Vs. THE BRANCH MANAGER, KERALA STATE INSURANCE DEPARTMENT
December 6, 2017
VARGHESE S/O. OUSEPH Vs. STATE OF KERALA REPRESENTED BY REVENUE DIVISIONAL OFFICER, MUVATTUPUZHA
July 28, 2017
VARGHESE VARGHESE Vs. LAND ACQUISITION OFFICER
February 17, 2017
VARKEY THOMAS Vs. VIJAYENDRA KURUP
January 23, 2017
VARUNA AQUA PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
October 4, 2017
VARUNA AQUA PRODUCTS PRIVATE LIMITED Vs. STATE OF KERALA
October 23, 2017
VASU Vs. STATE OF KERALA
March 29, 2017
VAZHAPPILLY SERVICE CO-OPERATIVE BANK LTD. Vs. STATE OF KERALA
April 3, 2017
VAZHAVALAPPIL NARAYANAN Vs. STATE OF KERALA
June 30, 2017
VDO MARINE INSTRUMENTS Vs. COMMERCIAL TAX OFFICER
May 23, 2017
VEENA THERESA PAUL Vs. PAUL RAJAN
June 19, 2017
VEENA VIJAYAN Vs. KERALA UNIVERSITY
October 24, 2017
VEERAN S/O.MOIDEEN Vs. STATE OF KERALA AND ORS.
January 31, 2017
VELAKODE RUBBER Vs. KAIPARAMABU GRAMA PANCHAYATH
July 5, 2017
VELAYUDHAN Vs. THE STATE OF KERALA
October 28, 2017
VELAYUDHAN Vs. C.SURESH
December 7, 2017
VELAYUDHAN Vs. STATE OF KERALA
November 14, 2017
VELAYUDHAN Vs. DISTRICT GEOLOGIST
July 26, 2017
VELAYUDHAN PILLAI SREEKUMAR Vs. S SAROJINI AMMA
April 3, 2017
VELU Vs. STATE OF KERALA
December 21, 2017
VELU V. K. Vs. ANIL KUMAR
April 25, 2017
VENKITA SUBBU Vs. STATE OF KERALA
December 5, 2017
VENKTRON DIGITAL SYSTEMS PVT. LTD., Vs. STATE OF KERALA REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT. OF KERALA, SECRETARIAT, THIRUVANANTHAPURAM
November 9, 2017
VENUGOPALAN C K Vs. ACCOUNTANT GENERAL (A&E), KERALA
December 14, 2017
VENUGOPALAN C M Vs. STATE OF KERALA, REP BY SECRETARY, LAW DEPARTMENT
December 5, 2017
VENUKUMAR Vs. ADDITIONAL DISTRICT MAGISTRATE
March 14, 2017
VETTATHIL AGENCIES Vs. COMMERCIAL TAX OFFICER
February 7, 2017
VIBIN BABU S/O BABU Vs. STATE OF KERALA
March 29, 2017
VICE CHANCELLOR, KANNUR UNIVERSITY Vs. FR JOSEPH ANTONY THEKKEMURIYIL
August 4, 2017
VICTORIA Vs. YESURAJ KUMAR
October 25, 2017
VIDWAN K RAMAKRISHNAN VRINDAVANAM Vs. PATTANAKKAD SERVICE CO-OPERATIVE BANK LTD
July 12, 2017
VIDYA INTERNATIONAL CHARITABLE TRUST Vs. APJ ABDUL KALAM TECHNOLOGICAL UNIVERSITY
April 7, 2017
VIDYARTHA DAYINI SABHA Vs. JOSHY KUMAR
August 3, 2017
VIJAYA HOSPITALITY AND RESORTS LTD Vs. CHAIRMAN
February 1, 2017
VIJAYA LAKSHMI Vs. K P RADHAKRISHNAN
March 8, 2017
VIJAYAKUMAR Vs. STATE OF KERALA
October 25, 2017
VIJAYAKUMAR Vs. JAYALAKSHMI
March 23, 2017
VIJAYAKUMARI AND OTHERS Vs. SUNILKUMAR AND OTHERS
August 10, 2017
VIJAYALAKSHMI Vs. VINOD NAIR
July 4, 2017
VIJAYALAKSHMI .K. Vs. CHAIRMAN CUM MANAGING DIRECTOR
September 27, 2017
VIJAYALAKSHMI P. Vs. STATE OF KERALA
March 6, 2017
VIJAYAN Vs. THE EXCISE INSPECTOR
November 15, 2017
VIJAYAN Vs. KAMALA
March 31, 2017
VIJAYAN Vs. STATE OF KERALA
November 16, 2017
VIJAYAN AND ORS. Vs. STATE OF KERALA
January 27, 2017
VIJAYAPPAN Vs. ELIYAS IPE KOVOOR
June 20, 2017
VIJI Vs. SURESHKUMAR
July 31, 2017
VIJI.L Vs. THE DEPUTY CHIEF ENGINEER
September 27, 2017
VIJU ASHARAF S/O.SUBAIR ASHRAF AND ORS. Vs. STATE OF KERALA AND ANR.
January 31, 2017
VIJU MON Vs. SUB INSPECTOR OF POLICE
October 24, 2017
VIJYADAS K. V. Vs. STATE OF KERALA
July 24, 2017
VIKRAMAN Vs. STATE OF KERALA
August 4, 2017
VILLAGE OFFICER Vs. SHEEBA MOHAN
March 7, 2017
VILLAGE OFFICER Vs. ELSY JOSHY
January 13, 2017
VIMAL Vs. THE STATE OF KERALA
September 6, 2017
VIMAL T. Vs. STATE OF KERALA, REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA
October 27, 2017
VINCENT Vs. ASSISTANT ENGINEER
May 29, 2017
VINEETH @ KUTTAN, S/O SEKHARAN AND ORS. Vs. STATE OF KERALA AND ORS.
February 14, 2017
VINEETH MOHAN Vs. STATE OF KERALA AND ANR.
February 2, 2017
VINEETHA. K , D/O KAITHAKKATTUVEETTIL K VIJAYAKUMAR Vs. VIMAL KUMAR , S/O MATTATHIL PARAMBIL VEETTIL VENUGOPALAN
March 6, 2017
VINOD Vs. CORPORATION OF COCHIN
February 20, 2017
VINOD K R S/O LATE N R Vs. KAROLLIL AUDITORIUM THAMMANAM, PALARIVATTOM
May 9, 2017
VINOD KUMAR Vs. STATE OF KERALA
March 28, 2017
VINOD KUMAR Vs. RANGE FOREST OFFICER
April 4, 2017
VINOD KUMAR Vs. TAHSILDAR, TALUK OFFICE, THIRUVALLA P.O.
March 20, 2017
VINOD SAM Vs. SUSAMMA
March 22, 2017
VINOD V, Vs. UNIVERSITY OF KERALA
February 23, 2017
VINODA KRISHNAN Vs. MALAPPURAM MUNICIPALITY REPRESENTED BY ITS SECRETARY, MALAPPURAM
February 14, 2017
VINOJ S/O SUKUMARAN Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR
December 20, 2017
VIPIN Vs. THE JOINT REGIONAL TRANSPORT ...
October 20, 2017
VIPINDS.M.S Vs. STATE OF KERALA REPRESENTED BY SECRETARY
August 24, 2017
VISALAKSHI AMMA, W/O KRISHNAN NAIR(LATE), PULARI HOUSE, KUNNAMANGALAM AMSOM DESOM, KOZHIKODE TALUK Vs. GANGADHARAN NAIR, S/O CHIRUTHA AMMA, KUNNAMANGALAM AMSOM DESOM, KOZHIKODE TALUK
April 4, 2017
VISHAK KUMAR Vs. PATHANAMTHITTA DISTRICT CO-OPERATIVE BANK
August 4, 2017
VISHNU K. CHANDRAN Vs. SUPERINTENDENT OF POLICE
October 7, 2017
VISHNU RAM K.R. Vs. THE FERTILISERS
December 18, 2017
VISHNU SADEESAN Vs. STATE OF KERALA
October 25, 2017
VISHWANADHAN Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
March 20, 2017
VISWANATHAN Vs. STATE OF KERALA, REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
October 19, 2017
VISWANATHAN .C.P., Vs. DISTRICT LABOUR OFFICER
November 9, 2017
VISWANATHAN E. AND OTHERS Vs. CHERUKULATHUR SERVICE CO
September 28, 2017
VIVEK K.R. AND OTHER Vs. THE STATE OF KERALA AND OTHERS
June 27, 2017
VIVEK NAIR Vs. PURAVANKARA PROJECTS LIMITED
May 30, 2017
VRINDA MURUGAN Vs. AXIS BANK
June 22, 2017
W VIMALA Vs. STATE OF KERALA AND OTHERS
January 10, 2017
WARRIERS HOSPITAL AND PANCHKARMA CENTRE Vs. COMMR. OF C. EX.
January 13, 2017
WATER WORLD TOURISM COMPANY PVT. LTD. Vs. ALAPPUZHA MUNICIPALITY
July 14, 2017
WEST INDIA STEEL COMPANY LTD. Vs. STATE OF KERALA
July 12, 2017
WILCY STEPHEN Vs. A. C. STEPHEN AND OTHERS
June 8, 2017
WILLIAM BABU Vs. HELMA ROY ALIAS EMILY CARMEL
November 7, 2017
WILLIAM JOSE Vs. ANTONY
June 21, 2017
WILSON Vs. KERALA FOREST DEPARTMENT
June 27, 2017
WOODLANDS ESTATE APARTMENT OWNERS ASSOCIATION JAGA Vs. E S SABUKUTTAN
June 13, 2017
XAVIER OMMEN Vs. TRAVANCORE DEVASWAM BOARD, NANTHANCODE
May 24, 2017
Y THARUN ROY Vs. STATE OF KERALA
March 29, 2017
Y.RAMA NAIK Vs. STATION HOUSE OFFICER
December 13, 2017
YAMUNA SREEKUMAR Vs. STATE OF KERALA
June 30, 2017
YASMEEN MOHAMMED ZAHID Vs. NATIONAL INVESTIGATING AGENCY, REPRESENTED BY DEPUTY SUPERINTENDENT, OFFICE OF THE NATIONAL INVESTIGATING AGENCY, KOCHI UNIT, COCHIN 682001.
December 13, 2017
YASMEEN MOHAMMED ZAHID Vs. NATIONAL INVESTIGATION AGENCY
April 12, 2017
YASODHA D/O. KOCHUPENNU Vs. STATE OF KERALA
May 31, 2017
YESODHA Vs. STATE OF KERALA REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM, AND OTHERS
November 15, 2017
YESUDASAN, ALAMBARA THEKKEPUTHEN BUNGLOW, KUNNATHUKAL VILLAGE Vs. S. VASANTHA, PUTHUVAL PUTHEN VEEDU, MURIYANKARA, PARASALLA P.O., THIRUVANANTHAPURAM AND OTHERS
May 30, 2017
YOHANNAN AND OTHERS Vs. ULAHANNAN, ALIAS ONANKUNJU AND OTHERS
February 28, 2017
YOOSUF Vs. NANI
July 27, 2017
YOOSUF, P.T. AND OTHERS Vs. VADAKKOTTU KRISHNANKUTTY NAIR AND OTHERS
February 27, 2017
YOUNAS S/O.BAVA AND ORS. Vs. STATE OF KERALA AND ANR.
February 1, 2017
YOUSUF, S/O.LATE AHAMMED @ KUNJAN AND OTHERS Vs. PALAKKAD MUNICIPALITY, REPRESENTED BY ITS SECRETARY, MUNICIPAL OFFICE, PALAKKAD
March 17, 2017
YUSUF AND OTHERS Vs. STATE OF KERALA REP. BY PUBLIC PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM
September 25, 2017
ZACHARIA K. J. Vs. ADJUTANT GENERAL, CENTRAL ORGANISATION EX-SERVICEMEN CONTRIBUTORY HEALTH SCHEME
August 3, 2017
ZACHARIACHAN Vs. KOSHIKUNJU AND OTHERS
December 15, 2017