Case Index
KARNAIL SINGH, AGED 63 YEARS, S/O LATE SHRI GURDIT SINGH, R/O DM QTR.NO.1/C, BISHRAMPUR COLLIERY, POST BISHRAMPUR COLLIERY, PS BISHRAMPUR, DISTT. SARGUA (NOW SURAJPUR) (C.G.) Vs. THE GENERAL MANAGER, BISHRAMPUR AREA OF SECL, POST BISHRAMPUR COLLIERY, DISTT. SARGUJA (NOW SURAJPUR) (C.G.) March 17, 2017
SMT. SADHNA AGRAWAL, W/O CHHATRADHARI AGRAWAL, AGED ABOUT 49 YEARS, WORKING AS LECTURER, GOVT. GIRLS HIGHER SECONDARY SCHOOL, UTAI, DISTRICT DURG (C.G.) Vs. STATE OF CHHATTISGARH, THROUGH THE SECRETARY, DEPARTMENT OF EDUCATION, MAHANADI BHAVAN, MANTRALAYA, NEW RAIPUR, DISTRICT RAIPUR (C.G.) January 3, 2017