REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
M/S KEERTHI ENTERPRISES Vs. THE STATE OF KARNATAKA	October 9, 2017
A ANUP Vs. STATION HOUSE OFFICER REPRESENTED BY ADDL SPP	June 12, 2017
A G KOHALLI S/O. GIRIYAPPA Vs. STATE OF KARNATAKA	July 10, 2017
A K PATHAK Vs. STATE AND OTHERS	September 1, 2017
A N PATTAN Vs. STATE OF KARNATAKA REPRESENTED BY ITS CHIEF SECRETARY TO GOVERNMENT VIDHANA SOUDHA AMBEDKAR VEEDHI BANGALORE	June 29, 2017
A NITHIN Vs. STATE OF KARNATAKA THROUGH	November 3, 2017
A NIZAMUDDIN ABDULLA Vs. STATE OF KARNATAKA	July 31, 2017
A P RAGHAVENDRA S/O LATE A D PUTTEGOWDA Vs. CHAIRPERSON CONSUMER GRIEVANCES REDRESSAL FORUM	November 20, 2017
A S BASAVARAJU Vs. KARNATAKA POWER TRANSMISSION COMPANY LIMITED	November 3, 2017
A. B. SHAILESH Vs. STATE OF KARNATAKA	July 3, 2017
A. C. NAGAVENI Vs. AKKAMMA	May 3, 2017
A. N. NATARAJ Vs. MYSORE CITY CORPORATION	February 9, 2017
A. N. NATARAJ AND ANOTHER Vs. MYSORE CITY CORPORATION AND OTHERS	February 9, 2017
A. NARAYANA SHETTY Vs. T.S. UMADEVI	February 10, 2017
A.G. ISMAIL AND ORS. Vs. UNION OF INDIA, MINISTRY OF LABOUR AND EMPLOYMENT AND ORS.	July 4, 2017
A.N. AMRUTH KUMAR Vs. A.N. SANDEEP KUMAR AND OTHERS	June 13, 2017
A.R. REVANNAIAH Vs. A .R. HIRIYANNAIAH	July 24, 2017
A.R.SIDDAVEERAPPA Vs. A.R.RAJASHEKAR	January 19, 2017
A.S. PRASAD Vs. HARI	March 3, 2017
A.T. MAHESHWARAPPA Vs. STATE OF KARNATAKA	January 13, 2017
A.V RAMPRASAD, S/O VENUGOPALACHAR, AGED ABOUT 36 YEARS, RESIDING AT NO. 55, B SECTOR, DASARAHALLI ROAD, AMRUTHANAGARA POST, BENGALURU Vs. CHANDRASHEKHAR. D, S/O DURGAIAH. P, AGED ABOUT 31 YEARS, RESIDING AT NO. 102, 1ST FLOOR, 4TH CROSS, 4TH MAIN, 5TH PHASE, WEST OF CHORD ROAD, MAHAGANAPATHI NAGARA, BENGALURU	February 8, 2017
AASAD S/O PASHAMIYYA Vs. STATE OF KARNATAKA	February 2, 2017
ABDUL JUNAID Vs. THE STATE OF KARNATAKA	October 24, 2017
ABDUL MAJEED Vs. VIRUPAKSHAGOWDA AND OTHERS	June 20, 2017
ABDUL MAJEED AND OTHERS Vs. CHANDRAKANTH AND OTHERS	March 8, 2017
ABDUL RAHIMAN Vs. STATE OF KARNATAKA	November 13, 2017
ABDUL RAZAK Vs. STATE OF KARNATAKA	October 7, 2017
ABDUL REHMAN Vs. STATE	March 27, 2017
ABDUL SHAMEED Vs. STATE	March 3, 2017
ABDULHAMEED Vs. DIVISIONAL MANAGER, MSRTC SANGALI DIVISION, SANGALI (MS)	July 26, 2017
ABDULSAB NANNESAB TOTAD ALIAS JEKINKATTI (SINCE DECEASED) BY HIS L.RS Vs. SAHADEVAPPA MALLAPPA SURAGOND (SINCE DECEASED) BY HIS L.RS AND OTHERS	April 19, 2017
ABHIJIT KALLIANPUR Vs. STATE OF KARNATAKA	March 31, 2017
ABHILASH @ ABHI CRP Vs. STATE	July 12, 2017
ABHINAY R RUNAWAL Vs. MALIK & ANR	March 16, 2017
ABHISHEK Vs. STATE OF KARNATAKA	November 10, 2017
ABHISHEK KRISHNA Vs. MEDICAL COUNCIL OF INDIA	June 20, 2017
ABHISHEK KUMAR Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY	April 26, 2017
ABHISHEK RANKA Vs. ASHWATHA	July 7, 2017
ABID PASHA @ BAYYA @ IBRAHIM Vs. STATE OF KARNATAKA	November 7, 2017
ABRAHAM T.J. Vs. STATE OF KARNATAKA	April 25, 2017
ABSHOT LAYOUT RESIDENTS ASSOCIATION Vs. SHRI M.B. TIPPANNA	July 6, 2017
ABUBOKAR SIDDIQ S/O IBRAHIM SAB Vs. REGIONAL TRANSPORT AUTHORITY, CHITRADURGA, AND OTHERS	March 24, 2017
ADARSH DEVELOPERS, BANGALORE Vs. LATE NARAYAN REDDY	June 7, 2017
ADDL Vs. SATHISH POOJARY	October 12, 2017
ADIGA SWEETS Vs. VASUDEVA ADIGAS FAST FOOD PVT LTD	November 9, 2017
ADILAKSHMI Vs. A VENU	May 30, 2017
ADITYA SANGHI AND OTHERS Vs. THE COMMISSIONER, BRUHAT BENGALURU MAHANAGARA PALIKE	January 10, 2017
ADITYA SURGICAL CO Vs. THE STATE OF KARNATAKA	September 11, 2017
AERO CLUB Vs. SHOBHA CHANNABASAVAIAH	November 10, 2017
AFSAR @ AFSAR KHAN Vs. STATE OF KARNATAKA	December 15, 2017
AFZAL KHAN @ AFZAL S/O YASIN KHAN Vs. STATE OF KARNATAKA	October 26, 2017
AGARWAL COAL CORPORATION PVT. LTD. Vs. COMMR. OF CUS., MANGALORE	February 1, 2017
AGASARA VENKATESH Vs. SHIVAKUMAR AND OTHERS	November 17, 2017
AGRICULTURE PRODUCE MARKETING COMMITTEE Vs. ASHOK S/O. SHIVAPPA HUBLI	June 19, 2017
AISHWARYA INFRASTRUCTURES AND DEVELOPERS, BENGALURU Vs. STATE OF KARNATAKA	April 3, 2017
AISHWARYA M. Vs. STATE OF KARNATAKA AND OTHERS	March 13, 2017
AJAY KRISHNA NAIDU C.S. Vs. SMT. SHRITHI T.S.	September 7, 2017
AJJA SETTY Vs. STATE OF KARNATAKA	October 10, 2017
AJJAPPA Vs. STATE OF KARNATAKA	October 9, 2017
AKASH K RANKA Vs. SMT. PREETI RANKA	January 6, 2017
AKKALAPPA, Vs. STATE OF KARNATAKA	August 10, 2017
AKRAM PASHA @ AKRAM Vs. STATE BY NARASIMHA RAJA	December 16, 2017
AKSHAY KUMAR Vs. STATE OF KARNATAKA	November 9, 2017
AKTHAR MATEEN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES, MYSORE AND OTHERS	November 20, 2017
ALD AUTOMOTIVE PVT. LTD. Vs. ASSTT. COMMR. OF COMMERCIAL TAXES (AUDIT)	June 2, 2017
ALEEMULLA KHAN Vs. BANGALORE DEVELOPMENT AUTHORITY	October 3, 2017
ALL WELL FORMULATIONS Vs. SWATHI AND CO.	September 13, 2017
ALLABAKASH Vs. STATE OF KARNATAKA	March 15, 2017
ALLABAKSHA AND ORS Vs. SAYYAD JAVED PASHA	June 16, 2017
ALLAMPRABHU S/O LINGAPPA NIMBARGA Vs. THE STATE THROUGH STATION BAZAR POLICE STATION GULBARGA	July 27, 2017
ALLIANCE UNIVERSITY CHIKKAHAGADE CROSS, BENGALURU Vs. SUDHIR	May 10, 2017
ALLISAB Vs. RAJASHEKHAR	July 4, 2017
ALUMELAMMA Vs. MANAGING DIRECTOR	July 19, 2017
AMARAPPA Vs. STATE OF KARNATAKA	February 13, 2017
AMARESH S/O CHANDRAMANNA MUNDARAGI Vs. THE STATE OF KARNATAKA	February 3, 2017
AMARVATHI Vs. STATE OF KARNATAKA BY	November 7, 2017
AMBARAYA S/O CHITANANDAPPA JAWALGI AND ANR. Vs. VINAYAK S/O KAILASH PADASHETTY AND ANR.	February 10, 2017
AMEENABI Vs. FAREED UNNISSA	June 6, 2017
AMEERJAN (DEAD) BY L.RS. Vs. DEVAKINANDAN GOYAL	June 5, 2017
AMESH PRAKASH CHOUALA Vs. STATE OF KARNATAKA	February 14, 2017
ANAND Vs. STATE	May 22, 2017
ANAND Vs. STATE OF KARNATAKA	September 1, 2017
ANAND ALIAS ANAND THORAT AND ANOTHER Vs. CBI POLICE	September 4, 2017
ANAND S/O SHIDDAPPA ALIAS SHIVANAIK HUBBALLI ALIAS HUBLI AND ANOTHER Vs. SPECIAL LAND ACQUISITION OFFICER BAILHONGAL	January 17, 2017
ANANDA Vs. THE STATE OF KARNATAKA BY	November 3, 2017
ANANDA RANGAPPA Vs. SUBRAMANYA SHIVANNA AND ANOTHER	February 20, 2017
ANANTHA ALIAS ANANDA Vs. STATE OF KARNATAKA	December 16, 2017
ANANTHKRISHNA UPADYAYA @ A U PADUR Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY	June 5, 2017
ANCHIT SHARMA Vs. STATE	December 4, 2017
ANDANI GOWDA Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY DEPARTMENT OF AGRICULTURE	April 12, 2017
ANDHRA PRADESH STATE ROAD Vs. MUNIYAMMA	February 16, 2017
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. THAYAMMA & ORS	February 22, 2017
ANIL AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	April 19, 2017
ANIL APPANNA RANDEWADI, AGE : 43 YEARS, OCC : PRIVATE SERVICE, R/O. AZAD ROAD, ALANAWAR, TAL & DIST : DHARWAD Vs. SMT. VAISHALI ANIL RANDEWADI AGE : 35 YEARS, OCC : PIGMY AGENT, R/O. AZAD ROAD. ALANAWAR, TAL & DIST	February 9, 2017
ANIL H.LAD S/O HEEROHI LAD Vs. STATE	October 25, 2017
ANIL S/O VISHWANATH MANJANABAILKAR Vs. STATE OF KARNATAKA	April 19, 2017
ANITHA AND ORS. Vs. MANAGING DIRECTOR, BMTC AND ORS.	June 30, 2017
ANITHA SARAH JOSEPH Vs. JOSEPH GEORGE	July 18, 2017
ANJANAPPA Vs. SHIVANNA	September 7, 2017
ANJANEYALU GUPTA Vs. STATE	February 13, 2017
ANJINAPPA Vs. STATE	February 7, 2017
ANJUMAN-E-ISLAM Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	March 24, 2017
ANKIT BHUWALKA Vs. CARMEL JYOTHI TRUST	November 8, 2017
ANKITA .K Vs. K.L.E. SOCIETY'S LAW COLLEGE	December 21, 2017
ANNAIAH Vs. THE STATE OF KARNATAKA	November 3, 2017
ANNAPPA MARIYAPPA HIREMANI Vs. STATE OF KARNATAKA	March 6, 2017
ANNAPURNA Vs. THE DEPUTY COMMISSIONER, RAICHUR AND OTHERS	January 6, 2017
ANNASAHEB BAPUSAHEB PATIL Vs. STATE OF KARNATAKA	March 7, 2017
ANRIYA DWELLINGTON APARTMENT ASSOCIATION Vs. ASSISTANT EXECUTIVE ENGINEER	September 18, 2017
ANUSUYA Vs. STATE BY TAVAREKERE POLICE	June 1, 2017
AOUSAF HUSSAIN Vs. STATE OF KARNATAKA AND OTHERS	October 31, 2017
APPANNAIAH Vs. BHAGYA AND ANOTHER	April 26, 2017
ARASAPPA Vs. STATE OF KARNATAKA	January 27, 2017
ARIHANT RICE INDUSTRIES Vs. SHUBHALAXMI VENKATESWARA TRADERS	December 6, 2017
ARJUN Vs. E. SHEKAR	March 3, 2017
ARJUN APPAYYA MELAVANKI Vs. SIDDAPPA SHANKAR PUJERI	June 8, 2017
ARUN @ ARUN NAIKA Vs. STATE OF KARNATAKA	July 14, 2017
ARUN AND ANOTHER Vs. DIVISIONAL MANAGER NWKSRTC, HAVERI DIVISION, HAVERI	December 15, 2017
ARUN. V. Vs. STATE BY INSPECTOR OF CUSTOMS	May 4, 2017
ARUNA AMAMATH ACHARI Vs. AMAMATH RAMAKOTY ACHARI	December 14, 2017
ARUNKUMAR MADGI S/O GURAPPA Vs. STATE OF KARNATAKA	October 11, 2017
ARVIND KUMAR, AGED ABOUT 32 YEARS, S/O LATE OM PRAKASH, R/O. NO. 35, TELECOM LAYOUT, HBR IV BLOCK. NAGAVARA, BANGALORE Vs. SMT. SHITAL VERMA, AGED ABOUT 36 YEARS, W/O ARVIND KUMAR, R/A. NO.75, GF, 3RD MAIN, AMAR IYOTI LAYOUT, CHOLANAGAR, BENGALURU	February 7, 2017
ARVIND SINGH Vs. STATE BY KADUGODI POLICE REPRESENTED BY STATE PUBLIC PROSECUTOR HIGH COURT OF KARNATAKA BENGALURU	October 6, 2017
ASHA JYOTHI TRANSPORT AND OTHERS Vs. UNION OF INDIA AND OTHERS	January 2, 2017
ASHOK Vs. SHAMALA	June 14, 2017
ASHOK Vs. STATE	May 29, 2017
ASHOK Vs. STATE OF KARNATAKA	June 28, 2017
ASHOK Vs. SMT. ANNAPURNA	July 14, 2017
ASHOK NINGANAGOUDA PATIL Vs. STATE OF KARNATAKA	January 12, 2017
ASHOK REDDY S/O SHESHAPPA KASLE Vs. THE STATE OF KARNATAKA THROUGH BHALKI TOWN POLICE STATION	February 6, 2017
ASHOK S/O DHARMARAJ Vs. THE STATE OF KARNATAKA	February 6, 2017
ASHOKA Vs. THE STATE OF KARNATAKA	November 8, 2017
ASHPAK AHAMED Vs. STATE OF KARNATAKA	March 15, 2017
ASHWATH S/O ARJUNRAO KALEKARKAR Vs. STATE THROUGH ALAND POLICE STATION	June 12, 2017
ASHWATHAPPA Vs. STATE OF KARNATAKA	November 3, 2017
ASHWATHAPPA Vs. STATE OF KARNATAKA AND ANOTHER	November 9, 2017
ASHWINI D/O KUMAR Vs. KARNATAKA STATE NURSING COUNCIL	January 27, 2017
ASIF ALIAS QUERASHI Vs. R DHARMLINGAM MAJOR & ANR	January 9, 2017
ASITHA PRASAD Vs. SOAMI PRASAD	March 23, 2017
ASLAM SHARIFF Vs. ASLAM AND ANOTHER	June 16, 2017
ASSISTANT COMMISSIONER AND LAND ACQUISITION OFFICERKAR Vs. ZAHIRUDDIN @ ZAHIRUDDIN KHAN	February 9, 2017
ASSISTANT EXECUTIVE ENGINEER Vs. ORIENT BELL LIMITED	November 13, 2017
ASSISTANT EXECUTIVE ENGINEER, CAUVERY NEERAVARI NIGAM LIMITED Vs. DEPUTY LABOUR COMMISSIONER AND APPELLANT AUTHORITY	March 14, 2017
ASSISTANT REGIONAL TRANSPORT OFFICER Vs. ANDHRA PRADESH TOURIST DEVELOPMENT CORPORATION	March 23, 2017
ASUNTHA D SOUZA Vs. JOYCE PASKINA DSOUZA NEE DMELLO	March 21, 2017
ATAULLA BAJI SAB Vs. KAREEMULLA SHARIFF & ANR	January 24, 2017
ATAULLA S/O ABDULSAB Vs. STATE OF KARNATAKA	July 6, 2017
AVINASH CRASTA Vs. SADIQ	June 23, 2017
AVLN RAJU AND OTHERS Vs. STATE BANK OF INDIA, VISHAKHAPATNAM AND OTHERS	February 14, 2017
AYESHA KHANUM Vs. YOUNUS KHAN	July 25, 2017
AYESHA SULTANA Vs. S. MAGESHWARI	March 1, 2017
AYUB AHMEB K.S. Vs. RELIANCE GENERAL INSURANCE CO. LTD. & ANR.	March 1, 2017
AYYAPPA YALLAPPA Vs. AKKAMMA	July 20, 2017
B G KIRAN Vs. REGIONAL MANAGER	February 20, 2017
B KRISHNAPPA DEAD BY LRS Vs. SMT RATHNAMMA	September 8, 2017
B PILLA REDDY @ PAPAIAH Vs. VENKATASWAMY REDDY	July 28, 2017
B R ASHWATH Vs. STATE OF KARNATAKA	February 20, 2017
B S MOHAN SATHYANARAYANA RAO Vs. RAMALINGAIAH HANUMANTHAIAH & ANR	March 6, 2017
B S MOODITHAYA S/O PARAMESHWARA MOODITHAYA Vs. KAUSHIK MUKHERJEE	September 14, 2017
B S YOGANANDA KUMAR Vs. STATE OF KARNATAKA	September 4, 2017
B. M. MUTHEGOWDA, Vs. STATE OF KARNATAKA	May 30, 2017
B. R. SIDDARAMU R. RAMAIAH Vs. STATE OF KARNATAKA	April 24, 2017
B. RUDRAGOUDA Vs. STATE OF KARNATAKA	October 4, 2017
B. S. MOHAN SATHYANARAYANA RAO Vs. RAMALINGAIAH HANUMANTHAIAH	March 6, 2017
B. SAVITHRAMMA Vs. HOMBAKKA AND OTHERS	November 21, 2017
B. SUBRAMANYAM AND ORS. Vs. B.M. CHANDRA GOWDA AND ORS.	January 11, 2017
B. UMAPATHY Vs. MUTHURAYAPPA AND OTHERS	December 5, 2017
B. V. KRISHNA MURTHY Vs. STATE OF KARNATAKA	December 19, 2017
B.G. ARASARAJU S/O GANGAIAH Vs. THE MANAGING DIRECTOR, KPTCL CAUVERY BHAVAN, BENGALURU-560099 KPTCL TUMKUR-572103 AND OTHERS	July 5, 2017
B.G. JAWALI Vs. STATE OF KARNATAKA	August 11, 2017
B.G. VENKATESH Vs. THE ADDITIONAL COMMISSIONER FOR TRANSPORT AND THE SECRETARY	April 26, 2017
B.G. VIJAY KUMAR Vs. STATE OF KARNATAKA AND OTHERS	September 20, 2017
B.K. GULBAL (SINCE DECEASED) BY HIS L.RS AND OTHERS Vs. THE MANAGEMENT OF K.S.R.T.C., BELAGAVI DIVISION, BELAGAVI	May 31, 2017
B.K. PUTTANNA Vs. K. B. GANAPATHY	April 6, 2017
B.K.MANJUNATH S/O HANUMANTHAPPA Vs. SADGURU	June 15, 2017
B.M. BASAVARAJAIAH, S/O MARULASIDDAIAH Vs. RAJENDRA KUMAR, S/O B. UTTAMCHAND	January 20, 2017
B.M. RAMAKRISHNA SINCE DEAD BY LRS. I.E., WIFE SMT. KEMPAMMA & ORS. Vs. CHIEF TRAFFIC MANAGER BMTC, BANGALORE	January 2, 2017
B.N. MADAN Vs. DELTON CONTROLS AND SWITCH GEARS	April 24, 2017
B.N. MALLIKARJUNA S/O NAGARAJAIAH Vs. K.K. VIJAYAKUMAR S/O KUMAR, MAJOR	March 6, 2017
B.N. SREENIVASA Vs. EXECUTIVE DIRECTOR	July 20, 2017
B.N. SRINIVAS Vs. STATE OF KARNATAKA AND OTHERS	March 23, 2017
B.P. BASAVAREDDY Vs. LAND ACQUISITION OFFICER	July 28, 2017
B.P. SURESH KUMAR Vs. ARYA SRINIVAS AND OTHERS	April 5, 2017
B.S. ANAND KUMAR Vs. STATE OF KARNATAKA	December 12, 2017
B.V. RAMACHANDRAPPA Vs. SMT. GOWRAMMA	March 20, 2017
B.V. VIDYANATHA Vs. AUTHORISED OFFICER	August 10, 2017
BABU Vs. STATE OF KARNATAKA	July 3, 2017
BABU @ PRAKASH Vs. STATE OF KARNATAKA	April 10, 2017
BABU KRISHNA Vs. STATE OF KARNATAKA THROUGH KOLHAR POLICE STATION	June 9, 2017
BABU PRASAD Vs. THE STATE OF KARNATAKA	December 26, 2017
BABU S/O BASHA SAHEB Vs. UNITED INDIA INSURANCE CO. LTD.	February 2, 2017
BABU S/O. FAREEDSAB Vs. CHANDRASHEKHAR S/O.SHARANAPPA ANGADI	November 29, 2017
BABURAO Vs. STATE OF KARNATAKA	March 9, 2017
BABURAO CHINCHANASUR Vs. ANJANA A. SHANTHAVEER	March 3, 2017
BABY AADITHYA U RAO Vs. ORIENTAL INSURANCE CO LTD	April 6, 2017
BADEALI Vs. DIVISIONAL CONTROLLER	October 12, 2017
BAGHIRATHI JOGI AND OTHERS Vs. PRAKASH AND ANOTHER	November 13, 2017
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. S.N. ANANTHA AND ANOTHER	April 3, 2017
BAJAJ CORP LIMITEDKAR Vs. ARUN B GHOSH S/O LATE N G GHOSH	January 17, 2017
BALAJI AGRO INDUSTRIES Vs. MANAGING DIRECTOR, GESCOM, KALABURAGI	August 7, 2017
BALAJI S/O JYOTIBA Vs. STATE OF KARNATAKA THROUGH POLICE, HUMNABAD POLICE STATION	June 29, 2017
BALAJI TRADERS Vs. STATE OF KARNATAKA	May 30, 2017
BALAKRISHNA SADASHIV SUVARE Vs. AMRUTKUMBH CONSTRUCTION PVT. LTD.	June 8, 2017
BALALJI TRADING COMPANY Vs. SAIFULLA KHAN GAFARKHAN SAVUKAR	February 1, 2017
BALAPPA PIRAJI SOOJI Vs. VIJAY BASAVANNI HANJI AND ANOTHER	January 20, 2017
BALARAJA Vs. STATE	May 16, 2017
BALASAHEB ANNASAHEB JASUD Vs. ANIRUDHA VILAS KURBETTI	April 28, 2017
BANGALORE DEVELOPMENT AUTHORITY Vs. STATE OF KARNATAKA	December 8, 2017
BANGALORE DEVELOPMENT AUTHORITY Vs. SRI.GOPALKRISHNE GOWDA	January 5, 2017
BANGALORE DEVELOPMENT AUTHORITY, BANGALORE Vs. BHAGAVANDAS PATEL	February 28, 2017
BANGALORE DEVELOPMENT AUTHORITY, BENGALURU AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	September 14, 2017
BANGALORE DEVELOPMENT AUTHORITYKAR Vs. KUMARAN CHILDRENS HOME	October 17, 2017
BANK OF MAHARASHTRA Vs. CENTRAL COMMITTEE MEMBER, BANK OF MAHARASHTRA EMPLOYEES UNION	December 4, 2017
BANK OF MAHARASHTRA Vs. CENTRAL COMMITTEE MEMBER	August 1, 2017
BANK OF NEW YORK MELLON LONDON BRANCH Vs. CRANES SOFTWARE INTE0RNATIONAL LIMITED	November 28, 2017
BAPUGOUDA S/O SAHEBGOUDA Vs. STATE THROUGH KEMBHAVI PS	July 17, 2017
BASAI STEELS PRIVATE LIMITED, PARVATHI NAGAR, BALLARI Vs. GOBINS INDIA ENGINEERING PRIVATE LIMITED, VIDYANAGAR, BALLARI AND ANOTHER	April 25, 2017
BASANT TILES Vs. BASAPPA GADIGEPPA KUSUGAL	June 1, 2017
BASAPPA GACHCHI (SINCE DEAD) BY L.RS AND OTHERS Vs. RABKAVI BANAHATTI CITY MUNICIPAL COUNCIL, JAMKHANDI TALUK, BAGALKOT DISTRICT	April 26, 2017
BASAVA Vs. STATE BY	November 9, 2017
BASAVANAGOUDA S/O MALLANAGOUDA POLICE PATILKAR Vs. MALLIKARJUNGOUDA S/O VIRUPANAGOUDA POLICE PATIL	March 8, 2017
BASAVANGOUDA Vs. STATE	September 11, 2017
BASAVANNA Vs. NAGARUDRAIAH	November 30, 2017
BASAVANT SHIVANGOUDA PATIL Vs. STATE OF KARNATAKA	February 7, 2017
BASAVANTAPPA NINGAPPA SANTI & OTHERS Vs. SIDDAPPA RAMAPPA SANTI & OTHERS	March 21, 2017
BASAVANTHAPPA Vs. BASAVANNEPPA	April 19, 2017
BASAVARADHYA Vs. DEPUTY COMMISSIONER	July 1, 2017
BASAVARAJ Vs. STATE OF KARNATAKA	June 5, 2017
BASAVARAJ S/O. RAMANNA Vs. THE STATE REPRESENTED BY THE PSI., KARATAGI POLICE STATION, GANGAVATI	October 25, 2017
BASAVARAJAPPA Vs. THE STATE OF KARNATAKA BY	November 3, 2017
BASAVARAJU Vs. STATE BY SAKLESHPUR TOWN POLICE	November 3, 2017
BASAVARAJU M AND ANOTHER Vs. THE COMMISSIONER, BRUHATH BANGALORE MAHANAGAR PALIKE, BANGALORE	February 16, 2017
BASAVARAJU S/O LAXMAN MUDLOOR Vs. THE STATE OF KARNATAKA	January 3, 2017
BASAYYA S/O MAHADEVAPPA HIREMATH Vs. THE STATE THROUGH AFZALPUR POLICE STATION	February 3, 2017
BASAYYA S/O RACHAYYA NANDEGOL Vs. GULAB S/O KARPU CHAVAN	July 12, 2017
BASEER AHMED Vs. ABDULRAZAK	June 9, 2017
BASHEER @ BASEER S/O JAINULLA BUDDIN Vs. THE STATE OF KARNATAKA	January 5, 2017
BASVARAJ Vs. ASST DIRECTOR	July 5, 2017
BATHISH Vs. STATE OF KARNATAKA	November 7, 2017
BEERAPPA Vs. ASSISTANT COMMISSIONER	November 8, 2017
BELAGAVI URBAN DEVELOPMENT AUTHORITY Vs. SRI. D.N. SHIVARAJ	November 8, 2017
BELGAUM CO-OPERATIVE COTTON SPINNING MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER	April 6, 2017
BELLA PREMIER HAPPY HYGIENE CARE PRIVATE LIMITED Vs. STATE OF KARNATAKA	October 23, 2017
BEML LIMITED, BANGALORE Vs. BEML EMPLOYEES ASSOCIATION AND ANR.	December 14, 2017
BHAGAMMA ALIAS BHAGYASHREE Vs. BHIMRAYA	March 30, 2017
BHAGIRATHI AND OTHERS Vs. RAHUL AND ANOTHER	June 14, 2017
BHAGYALAKSHMI Vs. B.M. ROOPA	July 6, 2017
BHAGYAMMA Vs. STATE BY YESLUR P.S	November 7, 2017
BHAGYAMMA MARIGOWDA AND OTHERS Vs. M.C. PUTTASWAMY AND ANOTHER	February 27, 2017
BHAI PATEL Vs. THE STATE THROUGH WADIGERA POLICE	November 7, 2017
BHARAMAPPA MUKAPPA HOSAMANI Vs. THE STATE OF KARNATAKA	March 16, 2017
BHARAMAPPA S/O PARAPPA SAVADI Vs. AKKATAI W/O SATAPPA RAMTEERTH	January 18, 2017
BHARAT BHUSHAN NARANG AND OTHERS Vs. ASHOK KUMAR MANCHANDA AND OTHERS	April 4, 2017
BHARAT KUMAR Vs. REGIONAL TRANSPORT AUTHORITY	June 22, 2017
BHARATHAMATHA L.P Vs. STATE OF KARNATAKA	July 19, 2017
BHARMA ALLAP MADAR Vs. MALHARI R. KURADE & ANR.	April 6, 2017
BHARMA LAXMAN KONI Vs. STATE	August 11, 2017
BHASKAR P. Vs. VARADA R. SHRESTI	July 3, 2017
BHAURAO S/O EKANATH BANDI Vs. MOHAMMAD USMAR	January 19, 2017
BHAWARLAL H RANKA Vs. THE GOVERNMENT OF KARNATAKA	October 6, 2017
BHEEMAPPA S/O GURUPADAPPA SHIROL Vs. IRAPPA S/O SANGAPPA SHETTAR	June 30, 2017
BHEEMARAYA Vs. STATE	February 7, 2017
BHIMANAGOUDA S/O NANEGOUDA PATIL Vs. THE STATE OF KARNATAKA	February 8, 2017
BHIMANNA S/O DYAVAPPA GOUDAR AND ORS. Vs. THE STATE THROUGH NARAYANAPUR POLICE STATION	February 6, 2017
BHIMAPPA S/O YALLAPPA SHEREGAR AND ORS Vs. KRISHNAVVA W/O GANGAPPA KALAL AND ORS	February 15, 2017
BHIMAPPA S/O YALLAPPA SHEREGAR AND OTHERS Vs. KRISHNAVVA W/O GANGAPPA KALAL AND OTHERS	February 15, 2017
BHIMRADDI S/O KRISHNARADDI KURTAKOTI Vs. MUSTAQ S/O.REHAMAN DARAGAD	January 18, 2017
BHIMSHI YALLAPPA BANDIWADDAR, AGE: 22 YEARS, OCCUPATION: MASON, RESIDENT OF HULAKUND, TALUK RAMDURG, DISTRICT BELGAUM Vs. THE STATE OF KARNATAKA, REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, CIRCUIT BENCH, DHARWAD	February 7, 2017
BHIMSHYA MALLAPPA DIKSANGI AND OTHERS Vs. NIRMALA ANNAPPA BHUYAR AND OTHERS	June 2, 2017
BHOJA @ BHOJARAJA Vs. STATE BY SALIGRAMA POLICE STATION	November 18, 2017
BIBI KHUTEJA ALIAS KHUTZA BAMU AND ANOTHER Vs. DAWOOD HUSAIN AND ANOTHER	January 27, 2017
BIKAS RAVIKUMAR BAHADDUR Vs. STATE OF KARNATAKA	June 23, 2017
BIOCON LIMITED REPRESENTED BY S R SUNDARESH VICE PRESIDENT-COMMERCIAL Vs. JOINT SECRETARY GOVERNMENT OF INDIA	March 31, 2017
BIOCON LTD. Vs. JOINT SECRETARY, M.F. (D.R.), NEW DELHI	March 31, 2017
BKR SWAMY SECURITY Vs. REGIONAL PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANISATION, REGIONAL OFFICE, SHIMOGA, KARNATAKA	November 22, 2017
BLUE FOX Vs. MISS CHITRALEKHA THAMBUCHETTY	June 22, 2017
BMM ISPAT LIMITED Vs. STATE OF KARNATAKA	September 18, 2017
BRAHMA JATAKA SEVA SAMITHI Vs. STATE OF KARNATAKA	January 27, 2017
BRANCH MANAGER Vs. SUNITAMMA W/O LATE EDIG GIDDAYYA	July 6, 2017
BRANCH MANAGER Vs. DEVENDRAPPA S/O SIDDAPPA	May 30, 2017
BRANCH MANAGER Vs. PRADEEP H N AND ANOTHER	July 11, 2017
BRANCH MANAGER Vs. BHIMAPPA	July 14, 2017
BRANCH MANAGER RELIANCE GENERAL INSURANCE CO, LTD. Vs. SIDDAPPA. B AND ANOTHER	September 21, 2017
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. IRAYYA	June 1, 2017
BRUHAT BANGALORE MAHANAGAR PALACE Vs. BANGALORE ELECTRICITY SUPPLY CO. LTD. AND OTHERS	September 5, 2017
BRUHAT BENGALURU MAHANAGAR PALIKE, BANGALORE Vs. JAYARAM GOUDA AND OTHERS	April 26, 2017
BUDDAPPA Vs. ANJINEYA AND ANOTHER	November 13, 2017
BUDEPPAGOUDA AND ANOTHER Vs. STATE OF KARNATAKA	January 2, 2017
BUILD PRO MINERALS Vs. STATE OF KARNATAKA AND OTHERS	October 7, 2017
BUJJIBABU Vs. J. VENKATESHWARULU	June 21, 2017
BYRANAHALLI SHIVAMURTHY Vs. SMT. BASAMMA	July 7, 2017
C B CHANDRASHEKAR Vs. DEVARAJU	April 12, 2017
C CHANDRASEKARAN GOUNDAR Vs. STATE OF KARNATAKA AND OTHERS	October 3, 2017
C DEVARAJU CHANNAPPA Vs. NARASIMHA RAJU AND ANOTHER	February 20, 2017
C N DINESHA Vs. C G MALLIKA	April 6, 2017
C V MANJUNATH AND ANOTHER Vs. NARAYANAPPA AND OTHERS	September 1, 2017
C. AROGYASWAMY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	January 23, 2017
C. KRISHNAMURTHY Vs. STATE OF KARNATAKA	January 25, 2017
C. M. SHASHIKANTH Vs. KARNATAKA STATE OF FINANCIAL CORPORATION, BENGALURU	March 21, 2017
C. MURUGAN Vs. STATE OF KARNATAKA	July 4, 2017
C. N. DINESHA Vs. C. G. MALLIKA	April 6, 2017
C. NAGARAJU Vs. MYSORE CITY CORPORATION, MYSORE AND OTHERS	January 16, 2017
C. PADMAVATHI Vs. R. PUNYAVATHI	June 15, 2017
C. S. BASAVARAJU Vs. STATE OF KARNATAKA	July 28, 2017
C. SATHYANARAYAN Vs. VADDI SREENIVASALU	April 10, 2017
C. VIJAYAKUMAR Vs. CWIND-ENGURE J V.	January 23, 2017
C.C.E., BANGALORE-V Vs. VISHAL PRECISION STEEL TUBES & STRIPS PVT. LTD.	March 15, 2017
C.C.E., MANGALORE Vs. MANGALORE REFINERY AND PETROCHEMICALS LTD.	March 14, 2017
C.E. DHARMAPPA AND ANOTHER Vs. D.G. HANUMANTHAPPA AND ANOTHER	April 25, 2017
C.KASHI S/O. CHIKKANNE GOWDA Vs. SMT. MUNIYAMMA W/O. CHINNAGUDDE GOWDA	October 26, 2017
C.KRISHNAVENI Vs. STATE BANK OF HYDERBAD	July 14, 2017
C.M. PRAKASH Vs. BRUHAT BENGALURU MAHANAGARA PALIKE & ANR.	December 6, 2017
C.N. KANTHARAJU AND ANOTHER Vs. DEPUTY COMMISSIONER HASSAN DISTRICT, HASSAN AND OTHERS	January 24, 2017
C.S.S. KASHYAP Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	December 19, 2017
CANARA BANK Vs. UMAPATHY	June 28, 2017
CANARA BANK Vs. N.G. SUBBARAYA SETTY	July 31, 2017
CANARA BANK, CANCARD DIVISION, M.G. ROAD, BANGALORE Vs. GIRIJA PRASAD GUPTA	March 3, 2017
CANARAY PROJECTS Vs. STATE OF KARNATAKA	July 25, 2017
CAPRICORN LOGISTICS PVT LTD Vs. COMMISSIONER OF CUSTOMS	November 21, 2017
CASTROL INDIA LIMITED Vs. STATE OF KARNATAKA	April 12, 2017
CAUVERY RECREATION ASSOCIATION Vs. STATE OF KARNATAKA	May 23, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. B.S. SHANTAKUMAR AND OTHERS	September 18, 2017
CHADURANGA KANTHARAJ URS Vs. STATE OF KARNATAKA	October 4, 2017
CHAGANBAI M. PATEL Vs. VASIM KHAN	July 19, 2017
CHAMARAJENDRA ZOOLOGICAL GARDEN, MYSORE Vs. N. RAVI AND ANOTHER	January 10, 2017
CHANAMALLAYYA NINGAYYA SHIVAYOGIMATH Vs. SANGAPPA BASAPPA LAKSHATTI	January 10, 2017
CHAND PASHA Vs. STATE OF KARNATAKA	November 9, 2017
CHAND PASHA @ CHAND BASHA Vs. STATE	June 30, 2017
CHANDRA KUMAR Vs. THE STATE BY DHARMASTHALA POLICE	November 10, 2017
CHANDRACHARI SHARANACHARI Vs. NATIONAL INS CO LTD	April 24, 2017
CHANDRAIAH CHANNAYYA DODDIAL Vs. MALLAMMA BASAYYA SWAMI AND ORS.	February 6, 2017
CHANDRAKALA Vs. HANUMAKKA	October 30, 2017
CHANDRAKANTH RAMALINGAM Vs. STATE	January 3, 2017
CHANDRAPPA Vs. N E MOHAN KUMAR & ANR	June 12, 2017
CHANDRASHEKAR Vs. STATE OF KARNATAKA, BY TAVARAKERE POLICE, BENGALURU	November 23, 2017
CHANDRASHEKAR Vs. THE STATE OF KARNATAKA	March 1, 2017
CHANDRASHEKHAR Vs. SHANTAWWA	May 30, 2017
CHANDRASHEKHAR ELIGAR Vs. STATE BY LOKAYUKTHA POLICE	March 14, 2017
CHANDRIKA @ CHANDRAMMA AND ANOTHER Vs. MANAGER RELIANCE GENERAL INSURANCE CO., LTD., MUMBAI AND ANOTHER	November 3, 2017
CHANDRU KUNTHUR RAGHUVEGOWDA Vs. STATE BY INSPECTOR OF CUSTOMS	April 28, 2017
CHANNABASAPPA S/O NINGAPPA PANIGATTI Vs. BASAPPA S/O NINGAPPA PANIGATI AND OTHERS	December 6, 2017
CHANNABASAPPA SHIVAPPA SANNANAGASHETTI, AGE : 54 YEARS, OCC: AGRICULTURE, R/O: YEREBUDIHAL, TQ: KUNDGOL 581 012 Vs. NINGAVVA, W/O. SHIVAPPA SANNANAGASHETTI, AGED 69 YEARS, OCC: AGRICULTURE R/O: YEREBUDIHAL, TQ: KUNDAGOL 581 012	January 19, 2017
CHANNAKESHAVAIAH Vs. VISWABHARATHI	July 7, 2017
CHANNAPPA Vs. TAHASILDAR	August 1, 2017
CHANNAPPA HANAMANT Vs. KALLAPPA S/O MALLAPPA THAMBAD	November 10, 2017
CHANNAPPA S/O BASAPPA WADIGERA Vs. THE STATE THROUGH KEMBHAVI P.S.	December 15, 2017
CHANNAVVA GURAPPA WADDAR ALIAS BATAR & ORS Vs. DHARMENDRA LACHAPPA NAYAK & ORS	March 6, 2017
CHATAK BAHADOOR DHWALA Vs. THE STATE OF KARNATAKA	October 6, 2017
CHAYA ALIAS SOMA ALIAS RAJESH AND OTHERS Vs. STATE BY KONANURU POLICE STATION	December 12, 2017
CHEERS GARDEN PARADISE Vs. DEPUTY COMMISSIONER	December 19, 2017
CHELLA RANGAMMA W/O CHELLA RANGAIAH Vs. CHELLA RANGAIAH S/O VENKATESH	September 21, 2017
CHELUVANAIKA Vs. PARVEEZ AHMED AND OTHERS	June 20, 2017
CHENNAVEERAMMA Vs. MANJUNATH B.N. AND ANOTHER	November 3, 2017
CHETHANA M.C. Vs. ORIENTAL INSURANCE CO. LTD. AND ANOTHER	October 9, 2017
CHHANDSI ABROL Vs. M.T. RANGASWAMY	August 19, 2017
CHIKKA KRISHNA VENKATESH Vs. STATE OF KARNATAKA	March 23, 2017
CHIKKA VENKATAMMA Vs. R NAGARAJA	March 20, 2017
CHIKKAHANUMEGOWDA Vs. SECRETARY	November 27, 2017
CHIKKALINGAIAH Vs. STATE OF KARNATAKA	March 7, 2017
CHIKKAMADAIAH Vs. NINGAMMA & ORS.	March 13, 2017
CHIKKAMADAIAH Vs. STATE OF KARNATAKA	December 7, 2017
CHIKKAMMA @ CHIKKALINGAMMA AND OTHER Vs. H.G. HARINATHA AND OTHERS	November 30, 2017
CHIKKANNA SHETTY Vs. THE STATE OF KARNATAKA	October 11, 2017
CHIKKAPLA CHANNABASAPPA Vs. CHIKKAPPALA CHANNABASAVVA	October 26, 2017
CHIKKARAMAPPA Vs. THIMMARAYAPPA	July 13, 2017
CHIKKEGOWDA S/O LINGAPPA AND ANOTHER Vs. BANGALORE MERCANTILE CO	February 8, 2017
CHINNAPPA Vs. MAHADEVI AND OTHERS	April 25, 2017
CHINNAPPA @ KUMARAPPA S/O LATE KONDAIAHKAR Vs. AKKAYAMMA	June 1, 2017
CHOLAMANDALAM MS GEN INSURANCE CO LTD Vs. KALAWATI W/O SHIVASHARNAPPA POSTAR	June 16, 2017
CHOWDAMMA D/O GOVINDAPPAKAR Vs. P V SURENDRA	October 12, 2017
COL. NARENDRA KUMAR SHUKLA Vs. UNION OF INDIA	March 17, 2017
COL. R. S. MANNAR Vs. STATE OF KARNATAKA	February 14, 2017
COLONEL KRISHNAN DUTT SHELLEYKAR Vs. ASSISTANT CONSERVATOR OF FOREST WILDLIFE SUB DIVISION	June 16, 2017
COMMISSIONER OF CENTRAL EXCISE Vs. MANGALORE REFINERY & PETROCHEMICALS LIMITED KUTHETHOOR POST	March 14, 2017
COMMISSIONER OF CUS. AND S.T., BANGALORE-II Vs. NASH INDUSTRIES	March 15, 2017
COMMISSIONER OF CUSTOMS & SERVICE TAX, BANGALORE Vs. INDIAN IMMUNOLOGICALS LTD	November 20, 2017
COMMISSIONER OF INCOME TAX Vs. KARNATAKA STATE BEVERAGES CORPORATION LTD.	March 3, 2017
COMMISSIONER OF INCOME TAX & ANR. Vs. HEWLETT PACKARD GLOBAL SOFT LTD.	October 30, 2017
COMMISSIONER OF INCOME-TAX Vs. INDIA ADVANTAGE FUND-VII	February 1, 2017
COMMISSIONER OF INCOME-TAX Vs. RADDI SAHAKARA BANK NIYAMITHA	January 30, 2017
COMMISSIONER OF INCOME-TAX Vs. SHRIDHAR SHANTINATH PATRAVALI	January 13, 2017
COMMISSIONER OF SERICULTURE Vs. SRIPAT LAXMAN HATTIKAR	March 10, 2017
COTHAS COFFEE CO Vs. COTHA ASSOCIATES	July 31, 2017
COTHAS COFFEE CO. Vs. COTHA ASSOCIATES AND ORS.	July 31, 2017
COZY POLYSTONE (PRIVATE) LIMITED, BANGALORE AND OTHERS Vs. KARNATAKA STATE FINANCIAL CORPORATION, BANGALORE AND OTHERS	March 3, 2017
D C K KALE GOWDA Vs. STATE OF KARNATAKA	January 17, 2017
D C MANJU Vs. STATE OF KARNATAKA AND ANOTHER	December 7, 2017
D GUNDAPPA Vs. STATE OF KARNATAKA BY ANEKAL POLICE	June 5, 2017
D JEROME JAY KUMAR Vs. D PHILLIP	July 19, 2017
D KANTHARAJA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	December 15, 2017
D PARAMESHWARAPPPA Vs. MANAGING DIRECTOR	June 2, 2017
D R VENKATESH BABU S/O D V RAMAKRISHNA SHETTY Vs. PRASHANTHA KUMAR S/O M S UPADYA	October 6, 2017
D RAMACHANDRA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 5, 2017
D SIDDAYYA S/O THIMMAPPAKAR Vs. STATE OF KARNATAKA	September 21, 2017
D SIDDAYYAKAR Vs. STATE OF KARNATAKA	June 5, 2017
D VENKATARAMANAPPA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	September 1, 2017
D. GUNDAPPA Vs. STATE OF KARNATAKA	June 5, 2017
D. KRISHNA REDDY, S/O. D. VENKATARAMANA REDDY, 71 YRS, RETD. MANAGER, DAIRY KMF, 26, 5TH MAIN, 18TH CR, TIRUMALA NIVAS, N.S. PALYA, BTM 2ND STAGE, BANGALORE Vs. STATE OF KARNATAKA, BY ITS PRINCIPAL SECRETARY TO GOVERNMENT, ANIMAL HUSBANDRY & FISHERIES DEPARTMENT, IV FLOOR, VIKASA SOUDHA, BANGALORE	January 24, 2017
D. R. SRIKANTAIAH Vs. KARNATAKA STATE FINANCIAL CORPORATION	June 29, 2017
D. RAMACHANDRA Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION	July 5, 2017
D. RAMAKRISHNAPPA Vs. MUNISHAMAPPA (SINCE DECEASED) BY L.RS AND ANOTHER	January 19, 2017
D.G. MANJUNATH Vs. KARNATAKA LOKAYUKTA, BANGALORE AND OTHERS	January 11, 2017
D.H. MOIDU Vs. COMMISSIONER, CITY MUNICIPALITY MADIKERI	August 23, 2017
D.M. SONNEGOWDA Vs. STATE OF KARNATAKA	December 19, 2017
D.M.JAGADISH Vs. STATE OF KARNATAKA	October 3, 2017
D.NARAYANA REDDY Vs. PANCHALINGA	February 15, 2017
D.V.RAGHUNATH Vs. STATE OF KARNATAKA	June 23, 2017
D.Y. UPPAR Vs. KARNATAKA NEERAVARI NIGAM LIMITED	July 4, 2017
DADAPEER MABUSAB Vs. STATE OF KARNATAKA	February 7, 2017
DALMIYA CEMENT VENTURE LIMITED Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY	August 22, 2017
DANAPPA IRABASAPA DYAVANNAVAR Vs. GEETHA W/O SOMAPPA CHIKKAMAGADI AND OTHERS	December 6, 2017
DANDAMUDI RAMESH @RAMARO AND OTHERS Vs. SHARNAPPA AND OTHERS	January 27, 2017
DANIEL ANAND Vs. SMT. G.N. SUJATHA	July 13, 2017
DAS MANIK S/O HANUMANTHA RAO KULKARNI AGED ABOUT 55 YEARS AGRICULTURIST, R/O AINOLI VILLAGE CHINCHOLI TALUK GULBARGA DISTRICT Vs. LAXMAN RAO S/O AUDHTABAWA RAMDAS AGED ABOUT. 58 YEARS POOJARI OF HANUMAN TEMPLE, AINOLI VILLAGE, CHINCHOLI TALUK GUIBARGA DISTRICT	January 20, 2017
DASAPPA Vs. CHIKKAMUNIYAMMA W/O GURAPPA	November 9, 2017
DASHARATH HOBU CHAWAN Vs. NEKRTC	February 28, 2017
DASHAVANTH Vs. STATE	September 1, 2017
DASTAGIRSAB Vs. STATE	October 10, 2017
DATTURAO RAMRAO ASTIKAR Vs. SRINIVASRAO LAXINANRAO ASTIKAR & ORS.	May 29, 2017
DAULATARAO RAMACHANDRA JADHAV Vs. JANABAI ANANDARAO JADHAV	November 10, 2017
DAVID AMMANNA Vs. DONALD LOBO	February 9, 2017
DAYANAND S/O KARIYEPPA Vs. THE STATE THROUGH BALAGANUR P.S.	August 3, 2017
DAYARAM DAS Vs. STATE OF KARNATAKA	January 24, 2017
DEEPAK AND OTHERS Vs. THE STATE OF KARNATAKA	September 1, 2017
DEEPAK KUMAR JHAA Vs. STATE OF KARNATAKA	October 12, 2017
DEEPARANI Vs. A. RUPESH KUMAR	February 1, 2017
DEEPCHAND KISHENLAL Vs. STATE OF KARNATAKA	August 23, 2017
DEPUTY COMMISSIONER OF INCOME-TAX Vs. B. KUMARA GOWDA	July 10, 2017
DEPUTY CONSERVATOR OF FORESTKAR Vs. V B VENKATESHA	June 21, 2017
DEPUTY CONSERVATOR OF FORESTS OFFICE OF THE DEPUTY CONSERVATOR Vs. C. SRINIVAS (SINCE DECEASED) BY HIS L.RS.	July 11, 2017
DESHAK JAGANNATH Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	June 9, 2017
DEVAKI JOGI @ PURUSHA Vs. M. SHASHISHEKAR KAMATH	January 18, 2017
DEVAPPA JINDAPPA MALAG Vs. CHIEF MANAGING DIRECTOR, NEKRTC, KALABURAGI AND ANOTHER	October 3, 2017
DEVARADDI GURAPPA BIRADAR Vs. SMT. SAROJINI	January 23, 2017
DEVARAJ Vs. STATE OF KARNATAKA BY HEBAGODI POLICE	November 16, 2017
DEVARAJ Vs. SIDDAPPA AND ANOTHER	July 7, 2017
DEVARAJ ALIAS DAVID Vs. STATE	November 17, 2017
DEVAS MULTIMEDIA PRIVATE LIMITED Vs. THE JOINT DIRECTOR	October 4, 2017
DEVI @ DEVIKA W/O CHANDRASHEKARA V Vs. STATE OF KARNATAKA, BY RANGE FOREST OFFICER, TARIKERE	January 30, 2017
DEVI DEVARAJKAR Vs. JOHN P JOSEPH	August 7, 2017
DEVIDAS RAGHUNATHA RAO POTEDAR AGED ABOUT 50 YEARS, EMPLOYEE IN KHADI BHANDAR, GULBARGA, RESIDENT OF GULBARGA Vs. GANGADHAR BALAKRISHNA NAIK AND OTHERS	January 11, 2017
DHARMANNA S/O SIDDANNA AGASAR Vs. STATE OF KARNATAKA	July 25, 2017
DHEMA Vs. BALASAHEB	July 5, 2017
DHULAPPA JAGANNATH Vs. SANJEEVAKUMAR VEERANNA AND ANOTHER	January 24, 2017
DHYAN FOUNDATION GAU RAKSHA TRUST Vs. STATE OF KARNATAKA	March 8, 2017
DIAGEO HOLDINGS NETHERLANDS B.V. Vs. STATE BANK OF INDIA	August 8, 2017
DILIP KUMAR Vs. THE STATE OF KARNATAKA	November 3, 2017
DIPENJIT BORA Vs. STATE	June 29, 2017
DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE Vs. SANTHOSH APPA SAHEB DHARANAYAK	January 30, 2017
DIVISIONAL CONTROLLER Vs. NAGABAI W/O ANKUSH	June 27, 2017
DIVISIONAL CONTROLLER Vs. RENAVVA W/O MUDAKAPPA MATTI	June 27, 2017
DIVISIONAL CONTROLLER KSRTC DAVANAGERE DIVISION DAVANGERE REP BY CHIEF LAW OFFICER K S R T C BANGALORE Vs. OCCUPATION	February 9, 2017
DIVISIONAL CONTROLLER KSRTC DEPOT, RAICHUR Vs. LAXMI AND ANOTHER	December 4, 2017
DIVISIONAL CONTROLLER NEKRTC Vs. N.CHIRANJIVI S/O NATARAJ	August 11, 2017
DIVISIONAL CONTROLLER, K.S.R.T.C. Vs. JYOTHIRLINGAPPA H.	January 23, 2017
DIVISIONAL CONTROLLER, K.S.R.T.C., BENGALURU Vs. MALLIKARJUNAIAH	January 10, 2017
DIVISIONAL CONTROLLER, KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. STATE OF KARNATAKA BY SENIOR LABOUR INSPECTOR, BENGALURU	August 28, 2017
DIVISIONAL MANAGER Vs. SHANTHAPPA BIN VIRAPPA HANCHI AND ANOTHER	March 10, 2017
DIVISIONAL MANAGER Vs. TOUSIF HUSENKHAN PATHAN AND ANOTHER	April 12, 2017
DIVISIONAL MANAGER Vs. APPANNA YAMANAPPA KARAVI	March 3, 2017
DIVISIONAL MANAGER Vs. SMITA W/O CHANDRAKANT BELVI	July 27, 2017
DIVISIONAL MANAGER Vs. RAJARAM GANAPATI MANGALEKAR	June 22, 2017
DIVISIONAL MANAGER Vs. KUMAR CHANNABASU	July 13, 2017
DIVISIONAL MANAGER Vs. HONAMMA W/O LATE SANGANNA JAWALI	July 19, 2017
DIVISIONAL MANAGER Vs. BASAYYA	January 17, 2017
DIVISIONAL MANAGER Vs. SURESH NAGAPPA KHILARI	March 3, 2017
DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD Vs. CHANDRAVVA SIDDAGOUDA PATIL	March 13, 2017
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. ARCHANA CHINCHALI	July 3, 2017
DIVISIONAL MANAGER, NATIONAL INSURANCE CO. LTD Vs. KUMAR SHIVANAND	April 13, 2017
DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD , KALABURAGI Vs. SHEKHAR DANDI AND OTHERS	December 4, 2017
DIVISIONAL MANAGER, NEW INDIA ASSURANCE CO LTD , HUBLI Vs. VIJAY ANNAJI MOHITE & ORS	January 20, 2017
DIVISIONAL MANAGER, NEW INDIA ASSURANCE COMPANY LIMITED Vs. APPANNA YAMANAPPA KARAVI	March 3, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE CO. LTD. Vs. SANDEEP	July 31, 2017
DIVISIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. DEEPAK ANNAPPA INCHAL AND ANOTHER	July 27, 2017
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD Vs. SUNITA	August 31, 2017
DIVYA RAMESH Vs. N.S. KIRAN SHESHADRI K. NITTUR	February 14, 2017
DIVYA SHREE J Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	April 27, 2017
DODDAKAKKAMMA ALIAS AKKAMMA Vs. LAKKANNA	March 10, 2017
DODDAPPA S/O BHIMRAYA Vs. YAMUNAWWA	June 1, 2017
DODDAVENKATARAMANAPPA Vs. MALLESH K.	August 19, 2017
DORESWAMY T. Vs. STATE OF KARNATAKA	April 7, 2017
DR (SMT) MANGALA SRIDHAR Vs. STATE OF KARNATAKA	March 6, 2017
DR B R PRABHAKAR Vs. D SHANTHA KUMAR	January 24, 2017
DR RAJU K Vs. THE STATE OF KARNATAKA	November 7, 2017
DR. ANDANI GOWDA Vs. STATE OF KARNATAKA	April 12, 2017
DR. B.J. MAHENDRA Vs. STATE OF KARNATAKA AND OTHERS	September 20, 2017
DR. C. RAMESH, S/O LATE CHINNAPPA AGED ABOUT 47 YEARS Vs. STATE OF KARNATAKA, REP. BY ITS SECRETARY, REVENUE DEPARTMENT VIDHANA SOUDHA, BANGALORE	January 23, 2017
DR. K R NARAYANA @ NARAYANA REDDY Vs. STATE OF KARNATAKA	July 3, 2017
DR. K.P. GOPAL KRISHNA Vs. H. HARIYAPPA, SUB	June 12, 2017
DR. LEENA S. Vs. STATE OF KARNATAKA AND OTHERS	September 20, 2017
DR. MAHADEVAIAH Vs. THE REGISTRAR AND EX OFFICIO SECRETARY OF SYNDICATE, MYSORE UNIVERSITY, MYSORE AND ANOTHER	March 2, 2017
DR. N. RAVINDRA SHETTY Vs. PADMA SRINIVAS	June 6, 2017
DR. NAGALAKSHMAMMA C. S. Vs. STATE OF KARNATAKA	July 1, 2017
DR. NAGESH M Vs. THE MEDICAL COUNCIL OF INDIA, SECTOR 58, DHWARAKA PHASE-I, DELHI AND OTHERS	April 21, 2017
DR. PADMA PRIYA Vs. STATE OF KARNATAKA OTHERS	July 12, 2017
DR. PURNIMA Vs. STATE OF KARNATAKA AND OTHERS	July 11, 2017
DR. R.K. RAKESH Vs. MUNEGOWDA, MAJOR AND ANOTHER	November 7, 2017
DR. SEEMA MANOHAR GUNJAL Vs. STATE OF KARNATAKA	March 9, 2017
DR. SHANKARA B S Vs. THE STATE OF KARNATAKA	November 8, 2017
DR. SRINIVASA K. Vs. THE GOVERNMENT OF KARNATAKA, DEPARTMENT OF MEDICAL EDUCATION, BENGALURU AND OTHERS	May 3, 2017
DR.(MS.) RACHANA KISHORE UBRANGALA Vs. ST. JOHNS NATIONAL ACADEMY OF HEALTH SCIENCES	April 13, 2017
DR.H.P. NATRAJ S/O. PADMANAABHAIAH NO.44, SANKRANTHI LAYOUT J.P. NAGAR, 7TH PHASE, OPP. GAURAV NAGAR BUS STOP, BCNGAIURU 78 Vs. PRAMOD PRASHANTH PILLAI V. S/O. YESUPADAM K.J. R/AT NO.821, 31ST CROSS TILAK NAGAR, JAYANAGAR, BENGALURU 41	January 30, 2017
DR.JOY P JOSEPH Vs. THE STATE OF KARNATAKA	November 8, 2017
DR.SUMITHRADEVI M.D Vs. THE STATE OF KARNATAKA	November 8, 2017
DUNDAPPA Vs. SMT. SUNDRAWWA	August 1, 2017
DUNDAPPA S/O MUCHAKANDEPPA Vs. RENUKA W/O DUNDAPPA AIHOLI	October 11, 2017
DURGAPPA Vs. NAGAMMA AND ORS.	July 20, 2017
DURGAVVA SIDDARAMAPPA SUDI AND OTHERS Vs. ANNAPOORNAVVA HANAMANTAPPA NIDAGUNDI AND OTHERS	January 9, 2017
DYAMAPPA SHETVEPPA BAJANTRI Vs. STATE OF KARNATAKA	February 6, 2017
E. VIVEKRAJ Vs. KSHEMA FINANCE CORPORATION	September 8, 2017
EAGLE - MPCC Vs. GENERAL MANAGER SOUTH WESTERN RAILWAY GADAG ROAD	December 8, 2017
EHG ELEKTROHOLDING GMBH Vs. NGEF LIMITED	July 6, 2017
EJEM PETER Vs. STATE OF KARNATAKA	March 27, 2017
ELIZABETH Vs. MARIYAMMA	July 13, 2017
EMBASSY ONE DEVELOPERS PRIVATE LIMITED REP BY ITS AUTHORIZED SIGNATORY Vs. NEIL KAPOOR	July 20, 2017
EMEKA OBINNA CLINOT Vs. STATE	August 2, 2017
EMERALD HAVEN ESTATES LIMITED, CHENNAI Vs. STATE OF KARNATAKA AND OTHERS	March 16, 2017
EQUESTRAIN CENTER FOR EXCELLENCE, BANGALORE Vs. CHAMUNDI HOTEL PRIVATE LIMITED, BANGALORE.	August 2, 2017
ERAPPA S/O BASAPPA KUMBAR Vs. THE STATE OF KARNATAKA	August 7, 2017
ESHWARAPPA S/O GANGAPPA GHAI Vs. STATE OF KARNATAKA, THROUGH SHAHAPUR POLICE STATION, REPRESENTED BY SPP, HIGH COURT BUILDING, KALABURAGI	June 29, 2017
ESI CORPORATION REP BY ITS JOINT DIRECTOR ESI CORPORATION, SUB Vs. PADMAVATI W/O SHANKAR KALAL AGE 47 YEARS, OCC	January 20, 2017
EVERSHINE MONUMENTS (EARLIER KNOWN AS M/S. GRANITE EXPORTERS) Vs. STATE OF KARNATAKA AND OTHERS	December 14, 2017
EXECUTIVE DIRECTOR, KARNATAKA FOREST DEVELOPMENT CORPORATION Vs. PUSHPARAJ	February 13, 2017
F.J.M. CRASTA Vs. STATE OF KARNATAKA	September 1, 2017
FAHIM GANGJEE Vs. VIJAYA CHAKRAVARTI	December 15, 2017
FAHMIDA BEGUM Vs. MEHTAB	July 18, 2017
FAKEERAPPA F KABANNURE Vs. STATE BY DAVANAGERE WOMEN P.S	June 23, 2017
FAKKIRESH Vs. STATE OF KARNATAKA	September 4, 2017
FALCON TYRES LTD. Vs. ASSISTANT LABOUR COMMISSIONER	July 25, 2017
FARZANA Vs. STATE	July 10, 2017
FASIH MEHMOOD Vs. STATE OF KARNATAKA	October 16, 2017
FAYAZ AHAMMAD Vs. STATE OF KARNATAKA	February 8, 2017
FEDERAL BANK LTD REPRESENTED BY ITS ASSISTANT GENERAL MANAGER Vs. ADDITIONAL COMMISSIONER	October 16, 2017
FEDERAL MOGUL GOETZE (INDIA) LTD Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES	October 9, 2017
FIAZ AHMED AND ANOTHER Vs. AJAZ AHMED	January 2, 2017
FIROZ AFZAL S/O MAGDOOM AFZAL Vs. KARNATAKA STATE BOARD OF WAQFS	January 3, 2017
FLIPKART INDIA (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX	February 23, 2017
FOSROC CHEMICALS (INDIA) P. LTD. Vs. DEPUTY COMMISSIONER OF INCOME-TAX	January 24, 2017
G ASHARANI Vs. N NAGENDRA	July 6, 2017
G K RAJANNA Vs. SECRETARY	July 7, 2017
G KRISHNA Vs. STATE OF KARNATAKA	December 4, 2017
G L JAYALAKSHMI W/O LATE B K NARASIMHA MURTHY Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT	July 6, 2017
G N SHANKARAPPA Vs. G P CHANDRE GOWDA	January 25, 2017
G N VISHWANATHA Vs. THE STATE OF KARNATAKA	November 7, 2017
G P SADASHIVAIAH Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE	June 12, 2017
G RAJUKAR Vs. DIRECTOR	April 24, 2017
G RAMAMOORTHY Vs. STATE OF KARNATAKA BY INDIRANAGAR POLICE STATION BENGALURU	July 31, 2017
G S SHASHIDHAR Vs. MANAGEMENT OF SIDDAGANGA EDUCATION SOCIETY	January 3, 2017
G SRINIVASA SHETTY Vs. TOWN SAHAKARA SANGHA (N)	December 6, 2017
G V SAVITHRI Vs. HALAPPA M	November 13, 2017
G. ASHARANI Vs. N. NAGENDRA	July 6, 2017
G. E. THERMOMETRICS INDIA PVT. LTD. Vs. SHAJU JAMES	April 10, 2017
G. HEERU @ HEERALAL & ORS. Vs. INTELLIGENCE OFFICER	April 5, 2017
G. JEELAN Vs. BABU	September 1, 2017
G. KRISHNAMURTHY Vs. JOINT REGISTRAR OF CO.	August 28, 2017
G. MANJUNATHA Vs. THE STATE OF KARNATAKA	January 11, 2017
G. PUTTASWAMY Vs. C.K. NANJUNDAIAH	July 3, 2017
G. RAJU AND OTHERS Vs. THE DIRECTOR (ADMN. AND HR), KPTCL, CAUVERY BHAVAN, BANGALORE AND OTHERS	April 24, 2017
G. RAMESH Vs. SURVEYOR GENERAL OF INDIA	February 22, 2017
G. SUBRAMANYAM Vs. STATE OF KARNATAKA	April 12, 2017
G.B. MANJULA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 9, 2017
G.K. RADHAKRISHNA S/O LATE KARIYAPPA AGED ABOUT 33 YEARS R/AT NO. 1059, 1ST CROSS SHIVANANJAPPA BADAVANE NEHRU NAGAR MANDYA - 571 401 Vs. S. SMITHA @ KRUPA D/O LATE M. SATYANARAYANA AGED ABOUT 31 YEARS R/AT NO. 173, NETHAJINAGAR NEAR ALANAHALLI T. NARASIPURA ROAD MYSORE - 570 026	January 4, 2017
G.R. PRANESH AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	January 11, 2017
GADAG DISTRICT GANTICHOR @ GIRANIWADDARES Vs. DEPUTY COMMISSIONER	September 4, 2017
GAJANANA MOTOR Vs. REGIONAL TRANSPORT	June 14, 2017
GAJENDRA SINGH SAHANI Vs. JAI PRAKASH NARAIN	August 17, 2017
GANAPATHI S. HEGDE S/O. SRIDHAR HEGDE Vs. GAJANAN MOTOR TRANSPORT CO. LTD., REP. BY ITS MANAGING DIRECTOR AND ANR.	January 5, 2017
GANAPATI DATTATRAYYA HEGDE Vs. SHIVARAM PARAMESHWAR HEGDE	January 10, 2017
GANAPATI TIMMANNA BHAT Vs. VISHWESHWAR VENKATRAMAN BHAT AND ANOTHER	June 8, 2017
GANESH Vs. STATE OF KARNATAKA	September 4, 2017
GANESH Vs. STATE BY ALDUR POLICE	November 3, 2017
GANESH @ KOTI S/O VENKATESH Vs. THE STATE OF KARNATAKA	October 26, 2017
GANESH B S/O B VENKATESH Vs. BHAT SATHYA SHANKAR S/O P S RAMA KRISHNA BHAT	June 15, 2017
GANESHA Vs. STATE OF KARNATAKA	November 7, 2017
GANGAHUCHIAH Vs. JAYAMMA	November 3, 2017
GANGAIAH @ GANGAPPA ALIAS GANGA Vs. THE STATION HOUSE OFFICER	January 25, 2017
GANGAIAH @ GANGAPPA ALIAS GANGA Vs. RAJENDRA REDDY ALIAS RAJENDRA ALIAS RAJA	January 25, 2017
GANGAMATHASTHRA MEENUGARARA SAHAKARA SANGHA (REGD.), RAICHUR Vs. STATE OF KARNATAKA	April 5, 2017
GANGAMBIKE N Vs. CHIEF MANAGER, INDIAN OIL CORPORATION LIMITED, BANGALORE, AND ANOTHER	December 7, 2017
GANGAMMA Vs. D. DAYANANDHA	November 28, 2017
GANGARAJU Vs. STATE	June 12, 2017
GANGAWWA MALLAPPA SHINTRI AND OTHERS Vs. M. D., VRL LOGISTICS LTD. AND ANOTHER	June 20, 2017
GANGAYYA Vs. DIVISIONAL CONTROLLER	June 8, 2017
GANGEGIRI ESTATE Vs. K. JAYARAMA	March 7, 2017
GANGOLLI PRIMARY FISHERIES Vs. K MURTHY	January 27, 2017
GAONKAR MINES Vs. ADDL COMMISSIONER OF INCOME-TAX	November 14, 2017
GEETHA BHAGWAN Vs. K.N.PRAKASH @ K.N.JAYAPRAKASH	April 17, 2017
GEETHA KULKARNI Vs. STATE	March 31, 2017
GEMU Vs. STATE OF KARNATAKA	February 1, 2017
GENERAL MANAGER Vs. JAYAPAL S/O APPASAB HALINGALLI	March 9, 2017
GENERAL MANAGER Vs. MOULASAB MAKTUMSAB ANI AND OTHERS	April 27, 2017
GENERAL MANAGER Vs. MALLESHA @ MANJEGOWDA	January 31, 2017
GIRIGOWDA Vs. RAHAMATHULLA	June 20, 2017
GIRISH @ GEDDE GIRISH Vs. STATE BY MANDYA RURAL POLICE	July 20, 2017
GIRISH KUMAR N Vs. STATE OF MAHARASHTRA	May 25, 2017
GIRISH RAJ Vs. STATE OF KARNATAKA AND ANOTHER	November 8, 2017
GIRISH S/O CHIKKANNA Vs. STATE OF KARNATAKA	September 18, 2017
GLOBAL ENERGY PRIVATE LIMITED Vs. KARNATAKA ELECTRICITY REGULATORY	January 6, 2017
GNYANESHWAR SINDOL Vs. SUMITRA BAI	October 11, 2017
GNYANU @ GNYANDEV Vs. STATE OF KARNATAKA THROUGH THE POLICE, ANTI CORRUPTION BUREAU	February 6, 2017
GOKHALE EDUCATIONAL SOCIETY Vs. ASSISTANT COMMISSIONER	September 1, 2017
GOOGLE INDIA PRIVATE LIMITED Vs. THE ASSISTANT COMMISSIONER OF INCOME TAX	July 17, 2017
GOOGLE INDIA PRIVATE LIMITED Vs. DEPUTY COMMISSIONER OF INCOME TAX	November 22, 2017
GOPAL Vs. MANAGER, RELIANCE INSURANCE CO. LTD.	June 1, 2017
GOPAL RAMAN Vs. THE INTELLIGENCE OFFICER	June 23, 2017
GOPAL RAO Vs. MANAGER	May 29, 2017
GOPALA S/O NARAYANAPPA Vs. STATE OF KARNATAKA	November 18, 2017
GOPALAIAH ALIAS GOPAL Vs. H.S. MANJUNATH	July 5, 2017
GOPALAPPA S/O DURGAPPA KATTIMANI Vs. STATE	June 29, 2017
GOPI S/O SUBRAMANI Vs. STATE OF KARNATAKA	December 6, 2017
GOVERNMENT OF KARNATAKA Vs. GSJ ENVO LTD.	June 30, 2017
GOVERNMENT OF KARNATAKA Vs. NGEF LTD. (IN LIQUIDATION)	June 22, 2017
GOVIND S/O LINGAPPA Vs. VENKAMMA W/O MALLESHI	July 18, 2017
GOVINDA S/O AMRESH Vs. THE STATE OF KARNATAKA	February 3, 2017
GOVINDAPPA Vs. ALWYN M.M. MEDINA	April 10, 2017
GOVINDAPPA GOUDAPPA SIDAREDI AND OTHERS Vs. TANGEWWA KRISHNAPPA SHIRBUR AND OTHERS	June 14, 2017
GOVINDARAJU Vs. SWAMY G.M.	November 7, 2017
GOVINDRAJU N AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER	December 15, 2017
GOWRAMMA Vs. DIVISIONAL MANAGER UNITED INDIA INSURANCE CO. LTD.	July 11, 2017
GOWRAMMA Vs. ZABI	January 19, 2017
GREGARI TIMUTHI MONTHEROKAR Vs. CHIEF EXECUTIVE OFFICER TALUK PANCHAYATH MANGALORE TALUK	October 13, 2017
GUDUSAB S/O HAJISAB AJEEJMIYA Vs. THE STATE THROUGH RURAL POLICE STATION	February 9, 2017
GULNAZ Vs. NAZREEN IDRIS	June 27, 2017
GURU PRAKASH Vs. STATE OF KARNATAKA BY	November 8, 2017
GURULINGAWWA @ SAROJINI Vs. SHARANAPPA	August 11, 2017
GURULINGAWWA @ SAROJINI Vs. SHARANAPPA	June 12, 2017
GURUNATH Vs. MARUTI NARAYAN PURI AND OTHERS	September 1, 2017
GURUNATH VADDE Vs. PRINCIPAL SECRETARY TO GOVERNMENT DEPARTMENT OF UR	June 1, 2017
GURURAJ Vs. SHANKAR NARAYANA	October 25, 2017
GURUSHANTH Vs. MEHABOOB SHAHI KALBURGA MILLS	March 13, 2017
GURUSWAMY Vs. STATE OF KARNATAKA	November 29, 2017
GVR INFRA PROJECTS LIMITED Vs. UNION OF INDIA	April 12, 2017
H ABDHUL GHANI Vs. H G GOVINDARAJU	October 26, 2017
H ANANDA MURTHY Vs. SHREEKANTACHAR	April 5, 2017
H N ASHRAY Vs. STATE OF KARNATAKA	October 7, 2017
H N VEDAMURTHY S/O H.N.NANJUNDAIAH Vs. STATE OF KARNATAKA	October 26, 2017
H NAGINCHAND KINCHA Vs. SUPERINTENDENT OF POLICE	September 13, 2017
H P NATRAJ Vs. PRAMOD PRASHANTH PILLAI V AND ANOTHER	January 30, 2017
H S VISHWANATH SON OF H SRINIVASA MURTHY Vs. COMMISSIONER OF COMMERCIAL TAXES	April 28, 2017
H V SRINIVASAMURTHY Vs. H C SHIVARAMAIAH	November 17, 2017
H. ANANDA MURTHY Vs. SHREEKANTACHAR	April 5, 2017
H. MANJUNATH Vs. PRINCIPAL SECRETARY LAW DEPARTMENT,	August 11, 2017
H. V. SHIVRAM Vs. L.R. NARAYANACHAR	April 19, 2017
H. VENKATASWAMY REDDY Vs. NARAYANNA REDDY	June 7, 2017
H.B. ISHWARAPPA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.	March 1, 2017
H.B.SHAMITHKUMAR Vs. A.M.SOMANNA	October 16, 2017
H.C. KIRAN Vs. BABURAYA NAYAKA AND OTHERS	July 21, 2017
H.C. SATHYAN Vs. THE STATE OF KARNATAKA	June 15, 2017
H.G. SADASHIVA, S/O G.H. GANGADHARAPPA AGED ABOUT 41 YEARS Vs. THE STATE BY RANGE FOREST OFFICER BHADRAVATHI (REPRESENTED BY PUBLIC PROSECUTOR HIGH COURT BUILDING, HIGH COURT BANGALORE)	February 1, 2017
H.G. SRIKANTH Vs. STATE OF KARNATAKA	January 11, 2017
H.K. MANJUNTHGOWDA Vs. MAHADEV K.N.	August 2, 2017
H.K. RANGANATHA Vs. ONKARAPPA B.K.	July 11, 2017
H.L.SHANKARA, S/O LATE NINGEGOWDA Vs. M.PUTTASWAMY, S/O MUDDAIAH	August 1, 2017
H.NARAYANAPPA @ NARAYANASWAMY Vs. SPECIAL LAND ACQUISITION OFFICER	January 25, 2017
H.R. RAJASEKHAR Vs. R. BABU REDDY AND OTHERS	October 25, 2017
H.S.RAMU Vs. K.RAGHUNANDAN	May 30, 2017
H.SHIVABASAVANAGOUDA Vs. STATE OF KARNATAKA	January 19, 2017
H.V. KAVITHA AND ORS. Vs. E. KAKAIVANI AND ORS.	March 13, 2017
HAJARESAB Vs. STATE OF KARNATAKA	July 5, 2017
HAJI SALEEM SAB Vs. CHIEF EXECUTIVE OFFICER	February 15, 2017
HAMARA SHELTERS PRIVATE LIMITED, BENGALURU AND ANOTHER Vs. THE KARNATAKA LOKAYUKTA, BENGALURU AND OTHERS	February 13, 2017
HAMEED @ AHMAD HUSSAIN Vs. STATE OF KARNATAKA	July 24, 2017
HANAMANTH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 14, 2017
HANAMANTH S/O BHEEMANNA Vs. STATE OF KARNATAKA	July 17, 2017
HANEEFA Vs. SUMANGALA K. BHAT AND OTHERS	February 6, 2017
HANMANTH AND OTHERS Vs. STATE OF KARNATAKA	June 28, 2017
HANMANTH S/O HARISHCHANDRA RATHOD Vs. THE STATE THROUGH RURAL POLICE STATION, YADGIRI	February 3, 2017
HANUMAMMA Vs. SRIKANTAIAH	April 18, 2017
HANUMANTH Vs. STATE OF KARNATAKA	October 3, 2017
HANUMANTH S/O YALLAPPA GADI WADDAR Vs. THE STATE THROUGH UNIVERSITY POLICE STATION	February 7, 2017
HANUMANTHA S/O BHEEMANNA @ SANNA BHEEMRAYA Vs. STATE OF KARNATAKA	July 26, 2017
HANUMANTHA S/O HOLIYAPPA SUNGI Vs. STATE OF KARNATAKA	June 21, 2017
HANUMANTHAPPA S/O SHARANAPPA Vs. NATIONAL INSU. CO. LTD.	July 21, 2017
HANUMANTTAPPA NAYAK Vs. LALITAMMA S/O M.K.	September 15, 2017
HANUMAPPA ALIAS HANUMANTHA Vs. STATE OF KARNATAKA	September 4, 2017
HARE KRISHNA METALLICS PVT LTD REPTD BY ITS VICE PRESIDENT Vs. STATE OF KARNATAKA	June 5, 2017
HARISH Vs. STATE BY BALEHONNUR POLICE STATION	May 25, 2017
HARISH N Vs. SHESHADRIPURAM LAW COLLEGE	December 13, 2017
HARISH N G Vs. THE STATE OF	November 8, 2017
HARISH SUVARNA Vs. STATE OF KARNATAKA	January 3, 2017
HARISHA R. H. Vs. STATE OF KARNATAKA	November 16, 2017
HASANSAB ALLASAB PENDARI (SINCE DECEASED) REPRESENTED BY HIS L.RS Vs. STATE OF KARNATAKA AND OTHERS	March 6, 2017
HASANSAB S/O SHAIR ALI Vs. STATE OF KARNATAKA	July 21, 2017
HASSAN Vs. STATE OF KARNATAKA	December 14, 2017
HEMALATA SUGURESH NAGALOTI Vs. DEPUTY COMMISSIONER, BAGALKOT DISTRICT	June 29, 2017
HEMALATHA NAYAK ALIAS VIJAYA LAXMI SHENOY Vs. U. PRABHAKAR NAYAK	April 17, 2017
HEMANT GULATI Vs. STATE OF KARNATAKA AND OTHERS	February 3, 2017
HEMANTH ALIAS HEMANTH KUMAR AND ANOTHER Vs. STATE OF KARNATAKA	September 1, 2017
HEMANTH AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	March 8, 2017
HIGH COURT OF KARNATAKA, BENGALURU Vs. MRS. MEENA M. DONGRE AND OTHERS	February 14, 2017
HIGH POINT HOTELS PRIVATE LIMITED Vs. THE EXCISE COMMISSIONER IN KARNATAKA	August 18, 2017
HINDUSTAN GRANITES Vs. ADDITIONAL DIRECTOR GENERAL DIRECTORATE OF REVENUE INTELLIGENCE	August 29, 2017
HMS HOST SERVICES INDIA PRIVATE LIMITED BENGALURU Vs. MAVALLI TIFFIN ROOMS, LALBAGH ROAD, BENGALURU	January 6, 2017
HMT MACHINE TOOLS LTD. Vs. REGIONAL PROVIDENT FUND COMMISSIONER	January 25, 2017
HONNAPPA. H.U S/O UMESH.H.P Vs. THE STATE OF KARNATAKA BY GUBBI POLICE STATION	September 18, 2017
HONNURAPPA MAJOR Vs. STATE OF KARNATAKA	August 16, 2017
HORAKERAPPA Vs. RAMAPPA	June 28, 2017
HORTICONTRACTS Vs. AGRIHORTICULTURAL CONSULTANTS	February 15, 2017
HOTEL HAMILTON COMPLEX REPRESENTED BY ITS MANAGING PARTNER M C MOHAMMED YAHYA Vs. INCOME TAX SETTLEMENT COMMISSION	September 4, 2017
HOTEL ROYAL INN, HEBBAL INDUSTRIAL AREA, METAGALLI, MYSURU AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	August 22, 2017
HRUSHIKESH SAHOO Vs. STATE OF KARNATAKA	November 17, 2017
HUBLI-DHARWAD MUNICIPAL CORPORATION, DHARWAD Vs. LALJI MANAJI PATEL	March 10, 2017
HUBLITALUKA AGRICULTURAL PRODUCE CO Vs. ASSISTANT DIRECTOR	November 22, 2017
HUCCHEGOWDA K G @ GOWDA Vs. STATE BY	November 14, 2017
HUKUMUDDIN Vs. PRINCIPAL SECRETARY, DEPT. OF REVENUE	April 11, 2017
HULIGEMMAKAR Vs. STATE OF KARNATAKA	February 7, 2017
HUSSAIN (SINCE DECEASED) BY HIS L.R. Vs. IMTIYANKHAN AND ANOTHER	February 10, 2017
HUSSAIN KABIR Vs. STATE OF KARNATAKA	June 9, 2017
HUSSAIN PEERA Vs. G PARVATHI	June 8, 2017
HUSSAINBEE W/O RIYAZ PATEL Vs. RADHA	January 17, 2017
IAE INTERNATIONAL AERO ENGINES AG Vs. UNITED BREWERIES (HOLDINGS) LIMITED	February 7, 2017
IBC KNOWLEDGE PARK PRIVATE LIMITED Vs. BANGALORE WATER SUPPLY AND SEWERAGE BOARD	June 29, 2017
ICICI LOMBARD GEN INS CO LTD Vs. ACHE BUDEN SAB	August 11, 2017
ICICI LOMBARD GEN. INS. CO. LTD. Vs. MAHAMMAD NAJIR	July 26, 2017
ICICI LOMBARD GEN. INS. CO. LTD. Vs. SUDHA W/O SHANMUKHA SHIGLI	October 12, 2017
ICICI LOMBARD GIC LTD Vs. SHANTHAVVA MANJUNATH AND OTHERS	February 27, 2017
ILIYAS Vs. STATE OF KARNATAKA	November 7, 2017
ILYAS GHOUSE KHAN @ JULESAB MEHBOOB BI Vs. AMEER JAN @ PAPA AND OTHERS	October 3, 2017
IMAMSA CHANDAS GURIKAR SINCE (DECEASED) BY L.RS. AND OTHERS Vs. MOHDINSA NABISA GURIKAR SINCE (DECEASED) BY L.RS. AND OTHERS	December 14, 2017
IMRAN KHAN AND ANOTHER Vs. STATE OF KARNATAKA	January 10, 2017
IMRAN S/O MAQBUL BYADAGI Vs. STATE OF KARNATAKA	December 4, 2017
IN RE : V. GOVINDA RAJTJ AND ANOTHER Vs. STATE	September 18, 2017
INDIRANAGAR 2ND STAGE LEAGUE Vs. STATE OF KARNATAKA	January 17, 2017
INGRAM MICRO INDIA PVT. LTD. Vs. STATE OF KARNATAKA	January 16, 2017
INNOVATIVE PAPER PRODUCTS, YESHWANTHPURA BENGALURU Vs. SMT. T.N. BHAGYALAKSHMI AND OTHERS	February 9, 2017
INTELLIGENCE OFFICER Vs. SHAMOON AHMED SAYED	April 24, 2017
INTELLIGENCE OFFICER, NARCOTICS CONTROL BUREAU, CHENNAI Vs. P. BALAKRISHNAN ALIAS KRISHNA ALIAS BALAN ALIAS RAJAN PERIASWAMY MARIA PILLAI AND OTHERS	February 27, 2017
INVENGER TECHNOLOGIES PRIVATE LIMITED Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	March 20, 2017
IPC PACKAGING COMPANY PVT LTD Vs. THE ADDITIONAL COMMISSIONER OF	October 10, 2017
IQBAL Vs. STATE OF KARNATAKA	November 14, 2017
IRANNA @ VEERANNA Vs. AMBUBAI	July 10, 2017
IRAPPA SHIDDAPPA MURGANNAVAR Vs. STATE OF KARNATAKA	March 6, 2017
IRFAN PASHA Vs. STATE	March 21, 2017
ISHWAR DURGAPPA YELLAYYAGOL Vs. SRI.SHIVNANDA BHARMANNA NAIK	September 7, 2017
IV-ADDL. DISTRICT AND SESSIONS Vs. MOHAN KUMAR @ SHASHIDHARA POOJARY	November 15, 2017
J K CEMENT WORKS Vs. STATE OF KARNATAKA	March 23, 2017
J M J PROMOTIONS PROP GRATION ANIL PINTO Vs. COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX	November 7, 2017
J SOMASHEKAR Vs. LT COL APPU RAMANAND SHARMA	December 6, 2017
J. NANDA KISHORE Vs. STATE OF KARNATAKA	March 24, 2017
J. SRIDEVI Vs. DEPARTMENT OF PUBLIC INSTRUCTIONS	July 5, 2017
J. VENKATESH REDDY Vs. STATE OF KARNATAKA AND OTHERS	April 19, 2017
J.P. MALLIKARJUNA Vs. MANJUNATHA AND OTHERS	October 10, 2017
J.S. MANJUNATH Vs. KARNATAKA STATE TRANSPORT	June 12, 2017
JAANAVI. C Vs. THE UNDER SECRETARY TO GOVERNMENT	October 7, 2017
JABEENA HUSSAINI, D/O LATE GULAM HUSSIAN, W/O MOHAMMED RAFIQ Vs. RAJENDRA KUMAR P	October 31, 2017
JAFAR SHAREEF @ JAFAR Vs. STATE OF KARNATAKA	October 30, 2017
JAGADEESH S. SANGANAL Vs. STATE OF KARNATAKA	August 1, 2017
JAGADESH @ JAGGA Vs. STATE OF KARNATAKA	November 8, 2017
JAHEDA BEGUM W/O GULAM AHMAD Vs. STATE OF KARNATAKA	July 19, 2017
JAMEEL JABBAR @ MIRZA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	December 12, 2017
JAMNALAL BAJAJ SEVA TRUST, BENGALURU Vs. STATE OF KARNATAKA	May 2, 2017
JAMSHID KHAN ALIAS JAMSHID Vs. STATE OF KARNATAKA	November 17, 2017
JAN WILLEM ADRIAAN DE GEUS Vs. STATE OF KARNATAKA	November 29, 2017
JANAB ABDULRAHIMAN Vs. ALTHAFHUSSEIN S/O ALLABAKHA	September 6, 2017
JANARDHANA SHANTARAM BURGE Vs. STATE OF KARNATAKA	January 4, 2017
JANTABI MAHABOOB BETAGERI & ORS Vs. PUSHPAK FREIGHT CARRIER, AURANGABAD, MAHARASHTRA	January 20, 2017
JAVED BASHA Vs. STATE OF KARNATAKA	December 26, 2017
JAVEED SYED GOUSE NIZAMY Vs. ASSISTANT COMMISSIONER, BIDAR AND OTHERS	September 1, 2017
JAWAZ ALIAS MOHAMMED JAWAZ Vs. STATE OF KARNATAKA	June 7, 2017
JAYALAKSHMI Vs. BANGALORE DEVELOPMENT AUTHORITY	October 11, 2017
JAYALAKSHMI Vs. THE STATE OF KARNATAKA	November 7, 2017
JAYALAKSHMI, W/O. LATE PUTTASWAMY, AGED ABOUT 46 YEARS, R/AT. NO.99, SUBHASH NAGAR, END OF 80 FEET ROAD, KENGERI UPANAGAR, BANGALORE Vs. THE DEPUTY LABOUR COMMISSIONER AND APPELLATE AUTHORITY, DIVISION NO.1 KARMIKA BHAVAN, BANNERGHATA ROAD, BANGALORE	January 18, 2017
JAYAMMA Vs. VENKATAPPA	June 20, 2017
JAYAMUTHU Vs. STATE ELECTION COMMISSION FOR CO-OPERATION	April 21, 2017
JAYANTH Vs. DEPUTY COMMISSIONER/DISTRICT MAGISTRATE, UTTAR KANNADA DISTRICT, KARWAR AND OTHERS	February 27, 2017
JAYANTHI R. ACHARYA Vs. SHANKAR POOJARY AND ANOTHER	June 16, 2017
JAYARAM @ RAJANNA S/O KODIGOWDA Vs. STATE OF KARNATAKA BY MADANAYAKANAHALLI POLICE BANGALORE	October 17, 2017
JAYARAMA SHETTY Vs. GOPALA KRISHANA KINI AND OTHERS	October 7, 2017
JAYARAMUKAR Vs. REGISTRAR GENERAL HIGH COURT OF KARNATAKA BENGALURU	January 4, 2017
JEEVAN DIESELS AND ELECTRICALS LTD. Vs. C.C.E., CUS. AND S.T., BENGALURU-III	January 18, 2017
JHALKHEEN AHAMED & ANR Vs. RAKESH S/O PILIP PINTO & ANR	March 24, 2017
JITENDER PRASAD KAUSHIK Vs. STATE BY CBI/ACU.III	January 3, 2017
JM FINANCIAL ASSET RECONSTRUCTION COMPANY PRIVATE LTD Vs. SHAKAMBARI FASHIONS PRIVATE LIMITED	February 9, 2017
JMC PROJECTS (INDIA) LIMITED Vs. BANGALORE METRO RAIL CORPORATION	September 6, 2017
JOHNSON & SMITH CO. Vs. KARNATAKA STATE DRUGS LOGISTICS & WAREHOUSING SOCIETY, BANGALORE	January 30, 2017
JOHNSON S/O BASWARAJ GHODE Vs. STATE OF KARNATAKA	June 19, 2017
JOSEPH LUIS DSOUZA Vs. STATE OF KARNATAKA	November 8, 2017
JSS MAHAVIDYA PEETHA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER	July 17, 2017
JUVENILE OFFENDER Vs. STATE BY SUB-INSPECTOR OF POLICE	November 10, 2017
JYOTHISHREE CHIDANANDA Vs. R. CHIDANANDA RANGAPPA	January 4, 2017
JYOTI MALLIKARJUN KUMBAR AND OTHERS Vs. KARIYAPPA MAHADEVAPPA BENNI	December 7, 2017
JYOTI RATNAKAR VERNEKAR Vs. KONKAN RAILWAY CORPORATION LTD. AND ANOTHER	January 9, 2017
JYOTI W/O CHANNA MULLUR Vs. DIVISIONAL CONTROLLER	May 29, 2017
K ARJUMAN BANU Vs. STATE OF KARNATAKA & ORS	February 6, 2017
K B RAVINDRA Vs. LOKESH (ALIAS) RAVI AND OTHERS	December 6, 2017
K BHOOPAL DIRECTOR Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES	November 9, 2017
K G NANJUNDAIAH S/O GANGAPPA Vs. P C RAJANNA S/O LATE P V CHANNAVEERABHADRAIAH	November 24, 2017
K G NAVEENKUMAR Vs. J P SHIVAKUMAR AND OTHERS	April 25, 2017
K G SRINIVAS Vs. STATE OF KARNATAKA	December 8, 2017
K HANUMANTHAPPA Vs. KARIYAPPA VS K B NAGARAJ	February 7, 2017
K KRISHNA MURTHY S/O LATE R KANTHARAJ SHETTY Vs. BHARATH EARTH MOVERS LIMITED	April 19, 2017
K L AGARWAL Vs. PARAMOUNT SOLUTIONS	February 7, 2017
K N ANIL KUMAR Vs. STATE OF KARNATAKA AND OTHERS	July 11, 2017
K N HARISH Vs. COMMISSIONER	February 6, 2017
K N SUBRAMANYA S/O NAGESHAIAH Vs. STATE OF KARNATAKA	September 14, 2017
K N VEENA Vs. PRINCIPAL DISTRICT	July 28, 2017
K P GOPALAKRISHNA Vs. STATE OF KARNATAKA	April 5, 2017
K PUSHPALATHA Vs. THE COMMISSIONER OF POLICE	October 11, 2017
K RAKESH Vs. STATE OF KARNATAKA	November 13, 2017
K RAMACHANDRAPPA AND ANOTHER Vs. S V REVANARADHYA	November 17, 2017
K S JAGANNATH Vs. STATE OF KARNATAKA	November 20, 2017
K S RAVI Vs. STATE OF KARNATAKA	December 5, 2017
K SEETHARAMAREDDY Vs. THE STATE OF KARNATAKA	October 4, 2017
K SIDDARAJU Vs. STATE OF KARNATAKA	November 17, 2017
K SUNDER BABU Vs. UNION OF INDIA & ORS	March 3, 2017
K V CHACKO Vs. RAJESH SHETTY	November 9, 2017
K V INDIRAMMA Vs. STATE OF KARNATAKA BY ITS SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPARTMENT AMBEDKAR VEEDHI BANGALORE	October 7, 2017
K. ARJUMAN BANU Vs. STATE OF KARNATAKA &AMP; ORS.	February 6, 2017
K. B. VITTAL RAI Vs. STATE TRANSPORT AUTHORITY	April 5, 2017
K. BALLARIGOWDA Vs. SAROJAMMA NANJUNDARADHY	April 5, 2017
K. BHAGYAMMA AND ORS. Vs. MANGAPPA AND ORS.	April 19, 2017
K. C. VEERENDRA Vs. STATE OF KARNATAKA	June 28, 2017
K. G. AMARNATHA Vs. STATE OF KARNATAKA	July 28, 2017
K. HANUMANTHAPPA S/O KARIYAPPA Vs. K. B. NAGARAJ AND OTHERS	February 7, 2017
K. KOUSHIK Vs. SANDEEP AND OTHERS	January 27, 2017
K. KRISHNA CHAITANYA Vs. STATE OF KARNATAKA	October 12, 2017
K. N. SRIDHAR Vs. STATE OF KARNATAKA	June 14, 2017
K. PARVATHAMMA AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	February 23, 2017
K. S. PRASHANTH S/O. K.S.MOHAN Vs. G.V.SUBBARAO S/O. VENKATARATNAM	June 22, 2017
K. SATISH NAYAK AND ANOTHER Vs. THE SECRETARY, REGIONAL TRANSPORT AUTHORITY	March 15, 2017
K. SHIVARAM BIJAPUR LOKASABHA JDS CANDIDATE (AI) BIJAPUR, DIST. BIJAPUR Vs. THE STATE OF KARNATAKA BY ITS POLICE TALIKOTI REP. BY ADDL. PUBLIC PROSECUTOR HIGH COURT BENCH, KALABURAGI	February 1, 2017
K. SUNDER BABU Vs. UNION OF INDIA &AMP; ORS.	March 3, 2017
K. THIMMAPPA Vs. STATE	January 10, 2017
K.BHAVANI Vs. DAMODAR NAIKA	August 1, 2017
K.C. RAMESH & ORS. Vs. ANUSHA M. @ SONALI M.	August 11, 2017
K.C. RAMESH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	January 11, 2017
K.C. SHANKARE GOWDA Vs. STATE OF KARNATAKA AND OTHERS	April 6, 2017
K.C.VEERENDRA Vs. BY CENTRAL BUREAU OF INVESTIGATION	January 24, 2017
K.H. BASAVARAJAPPA AND OTHERS Vs. RELIANCE GENERAL INSURANCE COMPANY LIMITED, REP. BY ITS MANAGER AND OTHERS	March 23, 2017
K.L. RANGAPPA S/O LAKKAPPA Vs. M.CHANDRASHEKHARA	November 29, 2017
K.L. SRINIVAS Vs. LAKSHMAMMA	January 16, 2017
K.L. VIDYASHANKAR Vs. GURUPRASAD G.C AND OTHERS	February 28, 2017
K.M. AKBAR TRUST, BANGALORE Vs. SHAKTHI ENTERPRISES, BANGALORE AND OTHERS	March 22, 2017
K.M. VENKATESHAIAH Vs. STATE	July 1, 2017
K.N. HARISH Vs. COMMISSIONER, DEPARTMENT OF SURVEY &AMP; SETTLEMENT &AMP; LAND RECORDS, BENGALURU AND ANOTHER	February 6, 2017
K.N.PHANEENDRA Vs. THE STATE OF KARNATAKA	November 8, 2017
K.PRITHVIRAJ RAI Vs. STATE OF KARNATAKA	July 18, 2017
K.R.SIDDAGANGAIAH Vs. SHANTHAMMA	July 10, 2017
K.S. SIVA DAS Vs. K. LEKHA	January 10, 2017
K.S.JAYARAMA Vs. COMMISSIONER	July 12, 2017
K.S.RAMACHANDRA SASTRY Vs. CHANDRASHEKARA SASTRY.K.	July 13, 2017
K.T. HALASWAMY Vs. THE STATE OF KARNATAKA	July 26, 2017
K.V. ANANDA RAO Vs. K.V. MURALIDHAR AND ORS.	May 17, 2017
K.V. SUBRAMANYA Vs. THE CHIEF TRAFFIC MANAGER, CENTRAL OFFICE, K.H. ROAD, SHANTHI NAGAR, BANGALORE	February 28, 2017
K.V.G. RAJAN Vs. KARNATAKA STATE FINANCIAL CORPORATION AND ORS.	March 3, 2017
KADHEEJA Vs. MOHAMMED ATHIF K	September 15, 2017
KALABURAGI CEMENTS PVT LTD Vs. ADDITIONAL COMMISSIONER COMMERCIAL TAXES, (ZONE)-1	March 24, 2017
KALAPPA SINCE DECEASED BY HIS LRS AND OTHERS Vs. NAGAMMA AND OTHERS	March 15, 2017
KALEEMULLA Vs. RAJASHEKAR MURTHY	March 17, 2017
KALLAWWA VIRUPAXAPPA BANAKAR Vs. BHAGAWWA	August 22, 2017
KALYANI KATTIMANIKAR Vs. KALAKAPPA	July 17, 2017
KAMAKSHI DEVI AVARU Vs. WEALTH TAX OFFICER	April 3, 2017
KAMLESH S/O FUTTERMAL AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	November 20, 2017
KANAKA DURGA DEVELOPERS Vs. ASSISTANT COMMISSIONER OF SERVICE-TAX	December 12, 2017
KANNADA BALAGA SOCIETYS RURAL AYURVEDA MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA	March 14, 2017
KANNADA BALAGA SOCIETYS RURAL AYURVEDA MEDICAL COLLEGE Vs. GOVERNMENT OF INDIA REPTD BY ITS UNDER SECRETARY	March 14, 2017
KANTHA RAMEGOWDA Vs. STATE OF KARNATAKA	March 21, 2017
KARAN S/O MOHAN CHINNARATHOD &AMP; ANR. Vs. STATE	February 22, 2017
KARANIDHAN Vs. STATE BY ARASIKERE TOWN POLICE STATION	December 13, 2017
KAREVVA SHIVAPPA NAIK & ORS Vs. BASAVARAJ SHIVAPPA NAIK & ORS	January 24, 2017
KARIBASAPPA SINCE DECEASED BY HIS LRS. AND OTHERS Vs. B.G. VIRUPAKSHAPPA & ORS.	June 9, 2017
KARIYANNA Vs. EERANNA	July 12, 2017
KARNATAKA AGRO AGENCY KUDARI SALAWADAGI Vs. STATE OF KARNATAKA & ORS	January 30, 2017
KARNATAKA AGRO AGENCY, VIJAYAPUR Vs. STATE OF KARNATAKA	April 28, 2017
KARNATAKA EMTA COAL MINES LIMITED Vs. UNION OF INDIA	October 4, 2017
KARNATAKA INDUSTRIAL AREAS Vs. GANGAVATHI SUGAR MILLS LIMITED AND OTHERS	March 21, 2017
KARNATAKA LINGAYAT EDUCATION SOCIETY Vs. SIDDAPPA G. NAMBA	June 2, 2017
KARNATAKA LOKAYUKTHA, BANGALORE Vs. H. N. NIRANJAN AND ANR.	March 6, 2017
KARNATAKA NEERAVARI NIGAM LTD., BANGALORE AND ANOTHER Vs. SHETTYS CONSTRUCTION CO. PVT. LTD, HUBLI	April 4, 2017
KARNATAKA STATE CO Vs. STATE OF KARNATAKA AND OTHERS	June 8, 2017
KARNATAKA STATE CO-OPERATIVE Vs. STATE OF KARNATAKA	October 3, 2017
KARNATAKA STATE COOPERATIVE MARKETING FEDERATION LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER	September 5, 2017
KARNATAKA STATE CRICKET ASSOCIATION CHINNASWAMY STADIUM, BANGALORE Vs. DISTRICT REGISTRAR OF SOCIETIES, BANGALORE	March 1, 2017
KARNATAKA STATE JUDICIAL DEPARTMENT EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY Vs. G P SHIVAPRAKASH	February 28, 2017
KARNATAKA STATE ROAD Vs. GENERAL SECRETARY	January 16, 2017
KARNATAKA STATE ROAD TRANSPORT CORPN. Vs. DY. LABOUR COMMISSIONER AND THE APPELLATE AUTHORITY, BENGALURU	January 18, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. DEPUTY LABOUR COMMISSIONER	August 21, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. R. SHANTHA	January 18, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. JOHN D SOUZA S/O LOUIS D SOUZA	September 20, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. BORAIAH ADVAIAH AND ANOTHER	February 7, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. A.C. EKANTHRAJU	January 23, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. ASHOK S/O RUDRAGOUDA PATIL	February 22, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE CENTRAL DIVISION, BANGALORE BY ITS DIVISIONAL CONTROLLER, REPRESENTED BY ITS CHIEF LAW OFFICER Vs. B.T. KRISHNAMURTHY, MAJOR, V.L.V NILAYA, 11TH CROSS; NEAR JANATHA COLONY, MAHATHMAGANDHI EXTENSION, CHANNRAYAPATNA, HASSAN DISTRICT	January 2, 2017
KARNATAKA STATE ROAD TRANSPORT CORPORATION, KOLAR DIVISION, KOLAR, BY ITS DIVISIONAL CONTROLLER, REP. BY ITS CHIEF LAW OFFICER Vs. ABU SALOHA, DRIVER, ADUIT, C/O, KSRTC AND BMTC WORKERS UNION, BANGALORE CENTRAL DIVISION, NO. 6, SIRUR PARK ROAD, SESHADRIPURAM BANGALORE	February 1, 2017
KARNATAKA STATE TOURISM HOTEL OWNERS ASSOCIATION Vs. STATE OF KARNATAKA	June 30, 2017
KARTHIK Vs. STATION HOUSE OFFICER	September 15, 2017
KARTIK. P. N. Vs. STATE OF KARNATAKA	November 7, 2017
KARVY STOCK BROKING LTD KAR Vs. STATE OF KARNATAKA	November 9, 2017
KASIM PEER SAB ALIAS KASHIM PEER KARI KASHIM SAB Vs. KRISHNAPPA NAYAKARU AND ANOTHER	January 3, 2017
KASTURI Vs. STATE OF KARNATAKA	July 20, 2017
KASTURI BAI W/O SHARANAYYA CHIKKAMATH Vs. GURULINGAPPA S/O SANGAPPA TOTAD	October 7, 2017
KASTURI W/O SUBHAS METIKAR Vs. SUBHAS S/O BASAPPA @ BASAVANTAPPA METI	August 3, 2017
KASTURIBAI Vs. STATE OF KARNATAKA	June 27, 2017
KAVITA Vs. MD MASTAN SAB	November 14, 2017
KAVITA D/O SIDRAMAPPA Vs. YAMUNARAPPA S/O FAKEERAPPA	June 16, 2017
KAVITA PODWAL Vs. THE BBMP AND ORS.	August 1, 2017
KAVITHA NANDAKUMAR CHIPPALAKATTI AND OTHERS Vs. MANAGING DIRECTOR	April 11, 2017
KAVITHAN Vs. STATE OF KARNATAKA BY	November 8, 2017
KBC RECREATION AND CULTURAL ASSOCIATION Vs. STATE OF KARNATAKA	July 3, 2017
KEMPAMMA Vs. KARAGAMMA	July 20, 2017
KEMPE GOWDA J K S/O LATE KEMPAYYA Vs. PRASHANTH S/O NEMIRAJ	October 13, 2017
KEMPEGOWDA Vs. VENKAMMA	March 21, 2017
KESHAVA Vs. STATE OF KARNATAKA	November 29, 2017
KESHAVAMURTHY Vs. MANAGER	April 12, 2017
KHAJAPPA Vs. STATE OF KARNATAKA	February 2, 2017
KHAN SINGH Vs. STATE OF KARNATAKA	January 20, 2017
KHAZI MOHAMMED KHALID Vs. STATE OF KARNATAKA	July 18, 2017
KHOKAN KHAN ALIAS KOKHAN Vs. STATE AND ANOTHER	September 18, 2017
KILLOOR MANTHAMME Vs. PADMAVATHI	June 19, 2017
KIRAN KUMAR ALIAS M K KIRAN Vs. R RAMAMURTHY AND ANOTHER	March 27, 2017
KIRAN SHETTY @ BOMBAY KIRAN @ GUNDA Vs. STATE BY MANDI POLICE STATION	October 3, 2017
KIRLOSKAR FERROUS INDUSTRIES LTD Vs. K. SHIVARAMAPPA AND OTHERS	March 9, 2017
KISHAN Vs. STATE BY SRINGERI POLICE	November 3, 2017
KOGUNDI DYAMANNA Vs. MANIKANTA SARKAR AND ANOTHER	February 13, 2017
KONE JAYANAGA VENKATESHWARALU & ORS. Vs. SOMAREDDY, NARAYAN REDDY & ORS.	March 27, 2017
KOOCHIE PLAY SYSTEMS PVT LTD Vs. UNION OF INDIA	October 9, 2017
KOUSHIK Vs. THE STATE REPRESENTED BY MARATHAHALLI POLICE	October 30, 2017
KRISHNA PRASATH T.S. Vs. THE MANAGING DIRECTOR, SAARIGE BHAVAN, BENGALURU	November 7, 2017
KRISHNA R S/O RAJAPPA Vs. STATE BY LAKKAVALLI POLICE STATION	February 22, 2017
KRISHNA S/O SHANKAR RATHOD Vs. THE STATE OF KARNATAKA	February 2, 2017
KRISHNA SHELTERS Vs. UNION OF INDIA	June 23, 2017
KRISHNABAI @ KRISHNATAI GOPAL BEDARE Vs. FEDEX EXPRESS TRANSPORTATION AND SUPPLY CHAIN SERVICES (INDIA) PVT. LTD.	January 24, 2017
KRISHNAMURTHY Vs. O. SRINIVASA	January 27, 2017
KRISHNAPPA M S/O LATE MUTHAPPA Vs. BHARAT ELECTRONICS LTD	November 20, 2017
KRISHNAPPA S/O MUNISHAMAPPA Vs. STATE OF KARNATAKA	March 6, 2017
KRISHNAPPA S/O SATAPPA BEERAGOUDAR Vs. STATE OF KARNATAKA THROUGH PSI	November 28, 2017
KRUPANIDHI COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA	August 7, 2017
KUDREMUKH IRON ORE COMPANY LIMITED, MANGALORE AND ANOTHER Vs. SHAIKH RAHAMATULLA S/O LATE SHAIKH AHMED	November 20, 2017
KUDURE THAMMANNA Vs. K.C.RAMAIAH	April 10, 2017
KULASHEKAR CHAITHANYA DAS Vs. STATE BY SUBRAMANYANAGAR	January 17, 2017
KULLANNA Vs. STATE OF KARNATAKA	October 10, 2017
KUM CHAYA Vs. SHARANAPPA AMBANNA	June 19, 2017
KUM SUSHMITHA Vs. STATE OF KARNATAKA	July 3, 2017
KUM. DIVYA. S Vs. RAJIV GANDHI UNIVERSIT	May 25, 2017
KUM. RACHANA Vs. MANJUNATH AND OTHERS	October 9, 2017
KUM.G.SAISHIVABHAGYA Vs. STATE PUBLIC PROSECUTOR	June 28, 2017
KUM.MANUJA Vs. STATE OF KARNATAKA	March 16, 2017
KUM.MEGHANA D/O ANANTHA Vs. SRI MUNIRAJU.N MAJOR BY AGE	September 8, 2017
KUMAR HANMANTAGOUDA Vs. CHANNAVYA	January 23, 2017
KUMAR YASHIN MIRASAB BEDKIHAL Vs. RAJAN MICHAEL FRANCIS &ANR	January 9, 2017
KUMARI LATA Vs. SHIVAJI RAO	June 23, 2017
KUMARI VAISHNAVI Vs. MALLIKARJUN MALIPATIL	March 7, 2017
KUNJI BEARY Vs. KHATIJAMMA W/O B P MOIDU & ORS	March 10, 2017
KUSAPPA Vs. ANAND S/O CHANNABASAPPA DINDI	June 27, 2017
KUSHALA S SHETTY Vs. VIJAYA BANK REPD BY MANAGING DIRECTOR & CEO	September 21, 2017
KUTTI KRISHNA Vs. NARAYANAMMA	January 19, 2017
KUTUBUDDIN, S/O. FAKRUSAB NIPPANI AGE: 54 YEARS, OCC: KSRTC DRIVER R/O. YADRAVI TQ: SAUNDATTI DIST: BELGAUM Vs. BASAPPA, S/O. MAHADEVAPPA HANAMANAGASI AGE: 69 YEARS, OCC: NIL R/O. BEVINAKATTI ONI SAUNDATTI DIST: BELGAUM	January 11, 2017
KWALITY CONSTRUCTION ENGINEERS Vs. UNION OF INDIA	October 10, 2017
L R CHIDANANDA NAIK S/O N B Vs. N RAJESHWARI W/O L R CHIDANANDA	September 5, 2017
L R NAGU ALIAS NAGENDRAMURTHY Vs. STATE OF KARNATAKA	December 4, 2017
L SRIHARSHA Vs. STATE OF KARNATAKA AND OTHERS	September 8, 2017
L.A. MEENA Vs. NATIONAL BOARD OF EXAMINATIONS	August 10, 2017
L.M. WIND POWER BLADES (INDIA) PRIVATE LIMITED Vs. ABG INFRALOGISTICS LIMITED	July 13, 2017
LAKSHMAN Vs. JAYASHREE AND OTHERS	December 13, 2017
LAKSHMANA @ LAKSHMIKANTHA S/O THIMMAIAH Vs. SHEIK MOKTHIYAR AHAMED S/O MOHAMMED GHOUSE	July 26, 2017
LAKSHMI Vs. JAYALAKSHMI	January 19, 2017
LAKSHMI BAR AND RESTAURANT, CHANNASANDRA, BENGALURU Vs. STATE OF KARNATAKA AND OTHERS	June 27, 2017
LAKSHMINARASAMMAKAR Vs. RAMANNA	July 21, 2017
LAKSHMINARAYANAKAR Vs. STATE OF KARNATAKA REP BY ITS SECRETARY	July 18, 2017
LANDIS+GYR LIMITED Vs. GENERAL MANAGER	September 18, 2017
LASIN Vs. THE STATE OF KARNATAKA BY	November 3, 2017
LATA W/O SHIVAJI BHUSNURKAR Vs. ANIL S/O JINPAL KAVATHEKAR	June 13, 2017
LATHA Vs. STATE OF KARNATAKA	May 23, 2017
LAXMAN AND OTHERS Vs. STATE OF KARNATAKA	March 14, 2017
LAXMAN S/O RAMLING PATIL Vs. R.B. DYAMANNAVAR	February 15, 2017
LAXMI PRABHAKAR KULKARNI Vs. SAROJA RAMRAO KULKARNI	January 10, 2017
LAXMIBAI JYOTIBA SAWANT AND OTHERS Vs. MAHADEV SHANKAR SAWANT AND OTHERS	July 5, 2017
LAXMIKANT S/O MAHADEVAPPA AGE: 52 YEARS, OCC: ATTENDAR IN GOVERNMENT COLLEGE, CHITTAPUR R/O PALAPGALLI, TQ. CHITTAPUR DIST. KALABURAGI Vs. THE STATE OF KARNATAKA THROUGH CHITTAPUR POLICE STATION (BY ADDL. SPP HIGH COURT BUILDING)	January 5, 2017
LEELADEVI W/O ABASAB BHOSALE AND ANR. Vs. NARAYAN S/O GUNDU JADHAV AND ANR.	June 2, 2017
LEGACY GLOBAL PROJECT PRIVATE LIMITED Vs. SHIVAKUMAR	November 30, 2017
LEO FERNANDES Vs. JHON FERNANDIS	June 7, 2017
LEVEENA FERNANDES Vs. V P MADHUSUDHAN	July 18, 2017
LIMBU S/O VITHAL PAWAR AND ANR. Vs. THE STATE THROUGH ITS SECRETARY TO GOVT. OF KARNATAKA, FOREST DEPARTMENT	February 3, 2017
LINGARAJU Vs. DIRECTOR (P AND E) AND REVISIONAL AUTHORITY, KSRTC, CENTRAL OFFICES, K. H. ROAD, SHANTHI NAGAR, BANGALORE 560027 AND OTHERS	August 17, 2017
LOKESH N Vs. STATE OF KARNATAKA	July 14, 2017
LOKESHA DYAVEGOWDA Vs. BRANCH MANAGER	February 6, 2017
LT. COL. D.S. CHOUDHARY S/O. SRI HARCHAND RAM Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF DEFENSE	March 7, 2017
LT. COL. R.J. SHANTHRAJ (RETD.), BANGALORE Vs. DEFENCE COLONY CO-OPERATIVE HOUSING SOCIETY LTD., BANGALORE	April 27, 2017
M ABDUL HAMEED @ HAMEED PALYA Vs. STATE OF KARNATAKA REPRESENTED BY CHIEF SECRETARY TO GOVERNMENT OF KARNATAKA	March 6, 2017
M ARUN PRASAD Vs. COMMISSIONER OF EXCISE	March 2, 2017
M C BACHAPPA S/O LATE CHIKKAMARIYAPPAKAR Vs. BHAGYALAKSHMI W/O SRI R NAGARAJ	December 12, 2017
M J SIWANI S/O J K SIWANI Vs. EXCISE COMMISSIONER IN KARNATAKA	October 13, 2017
M K JAGDISH Vs. STATE BY SRIRANGAPATNA	February 22, 2017
M K R POULTRY FARM AND M KRISHNA REDDY AND THERS POULTRY FARM Vs. TINNA AGRO INDUSTRIES LIMITED	March 13, 2017
M MUNIYELLAPPA Vs. STATE OF KARNATAKA	January 18, 2017
M NAGARAJA MARUTHI Vs. M B MANJUNATHA BHEEMAPPA AND ANOTHER	October 13, 2017
M SANAULLA Vs. KARNATAKA STATE TRANSPORT AUTHORITY	April 13, 2017
M SHIVAKUMAR Vs. THE STATE OF KARNATAKA	October 7, 2017
M SUBAIR @ SUBI Vs. STATE OF KARNATAKA	November 29, 2017
M T MANGALA AND OTHERS Vs. MANJEGOWDA M R & ANR	April 25, 2017
M. ARUN PRASAD Vs. COMMISSIONER OF EXCISE, BANGALORE AND ANOTHER	March 2, 2017
M. CHANDREGOWDA Vs. DEVAMMA	July 13, 2017
M. KRISHNA MUKRI Vs. SYNDICATE BANK	September 22, 2017
M. KRISHNA MURTHY Vs. COMMISSIONER	July 4, 2017
M. LAXMIKALA W/O VENKATESH Vs. DIRECTOR OF MUNICIPAL	June 14, 2017
M. MADAPPA S/O MUNIYAPPA Vs. D.Y. RAVISHANKAR S/O SRI Y. DODDAIAH MAJOR	January 17, 2017
M. MALAIAH Vs. STATE OF KARNATAKA	January 17, 2017
M. MUNIRANGE GOWDA Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C.	January 16, 2017
M. MUNIYAPPA, S/O. LATE MUNISWAMAPPA Vs. CHIEF TRAFFIC MANAGER, BMTC	August 21, 2017
M. MURUGENDRAIAH JAYADEVAIAH Vs. RAJAPPA JAJUR RANGAPPA	March 6, 2017
M. NAGENDRA Vs. NANJAMMA	October 11, 2017
M. NAGESH Vs. MANDEEP SINGH SANDHU & ANR.	April 5, 2017
M. NARAYANA REDDY AND ORS Vs. PRINCIPAL SECRETARY, REVENUE DEPARTMENT, GOVT. OF KARNATAKA, BENGALURU &AMP; ORS	February 28, 2017
M. PRAKASH Vs. STATE OF KARNATAKA	September 14, 2017
M. RAMASWAMY Vs. D. VITTAL AND OTHERS	December 13, 2017
M.BALARAM MUDDUKURI Vs. PRAGATHI KRISHNA GRAMIN BANK	October 24, 2017
M.J.SIWANI Vs. EXCISE COMMISSIONER IN KARNATAKA	October 13, 2017
M.K.R. POULTRY FARM AND M. KRISHNA REDDY Vs. TINNA AGRO INDUSTRIES LIMITED	March 13, 2017
M.P. GUNDAPPA Vs. STATE OF KARNATAKA	July 19, 2017
M.PUNDALIK RAO Vs. VIJAYAKUMAR GADGI & CO.	June 29, 2017
M.S. KADHIRESAN Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES	September 21, 2017
M.S. PRABHAKAR Vs. KARNATAKA POWER TRANSMISSION CORPORATION LIMITED	December 15, 2017
M.S.RAGHUPATHY REDDY S/O LATE SUBBAIAH REDDY Vs. SMT.SUMITHA.K W/O JAYASHEELA REDDY	August 28, 2017
M.S.SURESH S/O M.SHANTHAPPA Vs. STATE OF KARNATAKA	July 27, 2017
M.V. TEJASHRI Vs. NAGENDRA M.N.	March 17, 2017
M/S ANRIYA DWELLINGTON APARTMENT Vs. THE ASSISTANT EXECUTIVE ENGINEER	September 18, 2017
M/S ARCHIDPLY INDUSTRIES LIMITED Vs. THE PRINCIPAL COMMISSIONER	November 7, 2017
M/S BSCPL INFRASTRUCTURE LIMITED Vs. GOVERNMENT OF KARNATAKA	September 7, 2017
M/S ESD BUILDERS AND DEVELOPERS Vs. THE STATE OF KARNATAKA	September 18, 2017
M/S FALMA LABORATORIES PRIVATE Vs. M/S THE HIMALAYA DRUG COMPANY	September 5, 2017
M/S GLOBAL TECH SOLUTIONS Vs. THE ASSISTANT COMMISSIONER OF	November 14, 2017
M/S HINDUSTAN STEEL WORKS Vs. UNION OF INDIA REP BY	November 2, 2017
M/S ILC INDUSTRIES LIMITED Vs. STATE OF KARNATAKA	October 23, 2017
M/S J.M.J.PROMOTIONS Vs. COMMISSIONER OF CENTRAL EXCISE	November 7, 2017
M/S KUNIGAL TOWN FISHERIES AND Vs. THE CHIEF SECRETARY	November 7, 2017
M/S LANDIS GYR LIMITED Vs. THE GENERAL MANAGER	September 18, 2017
M/S MYSORE HOUSING CO PVT LTD Vs. THE GOVERNMENT OF KARNATAKA	October 23, 2017
M/S NAGAVARA ESTATES PVT LTD. Vs. M/S. MANYATA PROMOTERS PVT. LTD.	December 8, 2017
M/S NAGAVENI ENTERPRISES Vs. KARNATAKA STATE INDUSTRIAL	September 12, 2017
M/S PIERIAN SERVICES PVT LTD Vs. DEPUTY COMMISSIONER OF SERVICE	September 11, 2017
M/S RAGHAVA REDDY AND ASSOCIATES Vs. THE JOINT COMMISSIONER	September 6, 2017
M/S SATHY SERVICE STATION Vs. THE CHIEF REGIONAL MANAGER	November 7, 2017
M/S SHAKUN AGGREGATES Vs. STATE OF KARNATAKA	July 17, 2017
M/S SRI. VIGNESHWARA GRANITE INDUSTRY Vs. THE STATE OF KARNATAKA	July 27, 2017
M/S VISHAL CONCRETE WORKS Vs. STATE OF KARNATAKA	September 18, 2017
M/S. ANGEL GRANITES Vs. THE STATE OF KARNATAKA AND ORS.	February 13, 2017
M/S. AVANT GARDE HOSPITALITY PVT Vs. STATE OF KARNATAKA	October 9, 2017
M/S. BAJAJ CORP. LIMITED AND OTHERS Vs. SRI ARUN B. GHOSH	July 17, 2017
M/S. BINARY SEMANTICS LIMITED CORPORATE OFFICE, NOW SHIFTED TO PLOT NO. 38, SECTOR 18, GURGAON Vs. M/S SONATA SOFTWARE LIMITED CORPORATE OFFICE 1ST FLOOR, APS TRUST BUILDING BULL TEMPLE ROAD N.R. COLONY BANGALORE	February 13, 2017
M/S. COFFEE DAY GLOBAL LIMITED Vs. THE STATE OF KARNATAKA	November 3, 2017
M/S. CRAZYLAND RECREATION AND ASSOCIATION Vs. GOVERNMENT OF KARNATAKA AND ORS.	February 10, 2017
M/S. EAGLE - MPCC (J.V.) Vs. THE GENERAL MANAGER	December 8, 2017
M/S. FEDERAL MOGUL GOETZE (INDIA) Vs. THE ASSISTANT COMMISSIONER OF	October 9, 2017
M/S. G. M. SUGARS AND ENERGY PVT. LTD., BENGALURU Vs. STATE OF KARNATAKA AND OTHERS	April 3, 2017
M/S. GOPALAN ENTERPRISES Vs. STATE OF KARNATAKA	November 3, 2017
M/S. JYOTHI GRANITES Vs. THE STATE OF KARNATAKA	July 27, 2017
M/S. KARNATAKA AGRO AGENCY KUDARI SALAWADAGI TQ. BASAVAN RAGEWATI; DIST. VIJAYAPUR Vs. THE STATE OF KARNATAKA SOCIAL WELFARE DEPARTMENT BENGALURU	January 30, 2017
M/S. M.J.S. ENTERPRISES Vs. THE CONTROLLER OF STORES	September 13, 2017
M/S. MEGHA MOVIES Vs. UNION OF INDIA, MINISTRY OF INFORMATION AND BROADCASTING	June 5, 2017
M/S. NATIONAL INSURANCE CO. LTD. Vs. CHANDRAVVA SIDDAGOUDA PATIL & OTHERS	March 13, 2017
M/S. SHAHI EXPORTS PVT. LTD. Vs. N. MANJUNATHAPPA	February 13, 2017
M/S. SIDDI ENTERPRISES Vs. STATE OF KARNATAKA	August 22, 2017
M/S. SRI. SAI DEVELOPERS Vs. THE STATE OF KARNATAKA	September 13, 2017
M/S. TAMURA ELCOMPONICS TECHNOLOGIES PVT. LTD. Vs. THE COMMISSIONER OF LABOUR AND ANOTHER	December 5, 2017
M/S. TDYOTA KIRLOSKAR MOTOR PRIVATE LTD. Vs. SHRI T.N. JAYARAM	July 11, 2017
M/S. THE ORIENTAL INSURANCE COMPANY LIMITED Vs. HAYATHBEE	March 2, 2017
M/S. UNIQUE ADVERTISERS Vs. BRUHAT BENGALURU MAHANAGARA PALIKE CORPORATION OFFICES	August 16, 2017
M/S. UNITED INDIA INSURANCE COMPANY LIMITED, REGIONAL OFFICE, 6TH FLOOR, KRISHI BHAVAN, NRUPATHUNGA ROAD, BANGALORE Vs. SRI MUNI ANJINAPPA AGED 19 YEARS S/O MUNIRAJAPPA @ MUNIRAJU OCC : COOLIE, R/O SAVUKANAHALLI, DEVANAHALLI TALLUK BANGALORE RURAL DISTRICT AND ORS.	February 21, 2017
M/S. YELLAMMA DASAPPA INSTITUTE Vs. THE STATE OF KARNATAKA	October 6, 2017
MACHI POOJARTHI Vs. THE ASSISTANT COMMISSIONER, KUNDAPURA AND ORS.	July 10, 2017
MADAN VISHNUPANT DESHPANDE Vs. THE STATE OF KARNATAKA AND ORS.	February 2, 2017
MADEVA Vs. STATE OF KARNATAKA	December 9, 2017
MADHU V. S/O VENKATESH Vs. THE STATE OF KARNATAKA	October 25, 2017
MADHUKAR G. ANGUR Vs. MADHUSUDHAN MISHRA	May 16, 2017
MADHUKAR G. ANGUR AND ANOTHER Vs. SHREYA SANJEEV AND OTHERS	May 16, 2017
MADIREDDY Vs. CHOWDAREDDY AND OTHERS	March 23, 2017
MAHABUBSAHEB Vs. GURULINGAPPA LAXMAN BENUR	June 19, 2017
MAHADEV S/O CHANNAPPA BYADAGI Vs. ATHANI POLICE SUB-INSPECTOR, ATHANI POLICE STATION, REPTD BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, DHARWAD	January 24, 2017
MAHADEV S/O LAGAMANNA JILLEDAR Vs. THE STATE OF KANRATAKA AND ORS.	February 6, 2017
MAHADEV S/O. BABU UPPAR Vs. STATE OF KARNATAKA	January 18, 2017
MAHADEVAPPA Vs. MANAGER LEGAL, SRIRAM GENERAL INSURANCE COMPANY	November 22, 2017
MAHADEVAPPA CHANNABASAPPA HUDDAR Vs. THE STATE OF KARNATAKA	March 20, 2017
MAHADEVAPPA PARASAPPA TALI Vs. STATE OF KARNATAKA	February 15, 2017
MAHADEVASWAMY P S/O PUTTAMARAIAH M Vs. STATE OF KARNATAKA AND ANOTHER	October 7, 2017
MAHADEVI Vs. HANMANTHA	June 21, 2017
MAHALINGAPPA S. K. Vs. STATE OF KARNATAKA	November 7, 2017
MAHANTESH S/O DARSHRATH TAWARE Vs. STATE OF KARNATAKA	December 4, 2017
MAHANTGOUDA AYYANAGOUDA Vs. SHANTABAI AND OTHERS	December 4, 2017
MAHENDRA KARLE Vs. ANNABEL LAROCQUE	November 15, 2017
MAHESH Vs. SHAMSHAD	June 15, 2017
MAHESH Vs. STATE OF KARNATAKA	April 7, 2017
MAHESH @ MAYUR Vs. MAHALINGESH @ MAHALINGAPPA	October 10, 2017
MAHESH ALIAS GONNE MAHESH Vs. STATE OF KARNATAKA AND ANOTHER	April 7, 2017
MAHESH ALIAS THATTE Vs. STATE OF KARNATAKA	October 10, 2017
MAHESH K @ MAGESHWARAN KKAR Vs. UNION GOVERNMENT R/BY SECRETARY	June 13, 2017
MAHESH KUMAR Vs. STATE BY BAJPE POLICE STATION	July 18, 2017
MAHESHA @ NAYIMAHESHA, S/O CHIKKANAGANAIKA, Vs. STATE BY BILIGERE POLICE STATION	July 27, 2017
MAKATUMSAB S/O DILAWARSAB Vs. THE STATE OF KARNATAKA	September 7, 2017
MALANGASHA GURU GULJARSHA FAKIR ALIAS MAKANDAR Vs. USMAN KARIM MULLA	August 18, 2017
MALAPPA Vs. STATE	November 29, 2017
MALAPPA AND ORS Vs. STATE OF KARNATAKA	July 3, 2017
MALATESH ANGUR Vs. J M RAJASHEKHAR	June 29, 2017
MALLAMMA W/O GOVINDAPPA KOLIHAL Vs. THE STATE OF KARNATAKA	February 7, 2017
MALLAMMA W/O SHANTAPPA NANDI Vs. DEPUTY COMMISSIONER	August 28, 2017
MALLANNA Vs. STATE OF KARNATAKA	January 19, 2017
MALLAPPA AND OTHERS Vs. STATE OF KARNATAKA	September 1, 2017
MALLAPPA APPANNA KATTIMANI Vs. REJENDRA VENKATARAMAYYA PATALAPALLI	March 27, 2017
MALLAPPA S/O MAHANTAPPA KAMAT Vs. MAHANTAYYA NEELAKANTHAYYA HIREMATH AND ANOTHER	February 8, 2017
MALLAPPA S/O SIDDAPPA KAPSE Vs. YELLAVVA W/O TIPPANNA HANDIGUND	June 28, 2017
MALLAVVA W/O.KALLAPPA RANGANNAVAR Vs. LALITA W/O.BASAPPA BARAGI	August 16, 2017
MALLAWWA SIDDALINGAPPA BIDARI Vs. SELLAMUTHU KUPPANNA GOUNDER	June 20, 2017
MALLAYYA Vs. ESHARAPPA	June 20, 2017
MALLESH S/O SHANKRAPPA DHANWAD Vs. STATE OF KARNATAKA	February 7, 2017
MALLESHWARAM RESIDENTS WELFARE ASSOCIATION, BENGALURU Vs. KAMLAMMA	April 3, 2017
MALLIKARJUN S/O SHESHAPPA Vs. DIRECTOR	June 12, 2017
MALLIKARJUNA AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	February 2, 2017
MALLINATH MAHARAJ ALIAS MALLAYYA SHANKR Vs. STATE OF KARNATAKA &AMP; ANR	February 27, 2017
MANAGEMENT OF B.W.S.S.B, REP BY ASSISTANT EXECUTIVE ENGINEER Vs. M. MAHADEVA AND 13 ORS.	December 14, 2017
MANAGEMENT OF EXPRESS PUBLICATION (MADURAI) LTD Vs. G. DINESH BABU	January 13, 2017
MANAGEMENT OF GEM PROPERTIES PVT LTD Vs. TUMKUR JILLA ENGINEERING AND GENERAL WORKERS UNION	January 3, 2017
MANAGEMENT OF GERB VIBRATION CONTROL SYSTEMS Vs. B.N. MOGAPPA, BENGALURU	November 14, 2017
MANAGEMENT OF KSRTC, REPRESENTED BY ITS DIVISIONAL CONTROLLER, DAVANAGERE DIVISION, DAVANAGERE, REPRESENTED BY CHIEF LAW OFFICER, K.S.R.T.C., BENGALURU 560027 Vs. J. KOTRESHI	January 23, 2017
MANAGEMENT OF LE MERIDIEN BANGALORE Vs. STATE OF KARNATAKA	November 16, 2017
MANAGEMENT OF NWKRTC Vs. YALLAPPA	January 18, 2017
MANAGEMENT OF NWKRTC Vs. SHASHIKANT	June 20, 2017
MANAGEMENT OF NWKRTC, Vs. CHANDRASHEKARAGOUDA HEMANAGOUDA PATIL	August 10, 2017
MANAGEMENT OF POWERGEAR LTD Vs. POWERGEAR EMPLOYEES UNION (R)	October 17, 2017
MANAGEMENT OF RYAN INTERNATIONAL SCHOOL Vs. RANJANNA N.	February 3, 2017
MANAGEMENT OF SHRLNAGAR CINEMA THEATRE Vs. S. THIMMARAJU KONDAPALLI	February 6, 2017
MANAGER Vs. MAMATHA CHANDRAPPA ALIAS CHANDRA AND OTHERS	February 9, 2017
MANAGER Vs. N MAYEDGOWDA	March 30, 2017
MANAGER Vs. KAMALAKSHA KUMAR R AND OTHERS	April 24, 2017
MANAGER Vs. D.V.KANTHARAJAPPA	June 28, 2017
MANAGER Vs. SHIVALEELA W/O KARABASAPPA SHIVJOGI	January 20, 2017
MANAGER Vs. MOHAN AND ANOTHER	November 3, 2017
MANAGER Vs. SULTANSAB	November 27, 2017
MANAGER , NATIONAL INSURANCE CO LTD Vs. MANI	November 23, 2017
MANAGER DIRECTOR Vs. MALLIKARJUN S/O VIRUPANNA KENED	July 13, 2017
MANAGER LEGAL ICICI LOMBARD GENERAL INSURANCE CO LTD , KALABURAGI Vs. RENUKA AND OTHERS	September 14, 2017
MANAGER, ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SMT. MANGALA AND OTHERS	January 2, 2017
MANAGER, NATIONAL INSURANCE CO LTD , CHICKMAGALUR Vs. MANI S/O DORESWAMY AND ANOTHER	December 4, 2017
MANAGER, NATIONAL INSURANCE CO. LTD Vs. A K BHEEMALINGA @ BHEEMALINGAPPA	November 30, 2017
MANAGER, NEW INDIA ASSURANCE CO. LTD., BIJAPUR Vs. JAGADISH ANANTRAO KULKARNI AND ANOTHER	April 27, 2017
MANAGER, RELIANCE GENERAL INSURANCE CO. LTD., BANGALORE Vs. SMT. SHALINI M. AND OTHERS	January 10, 2017
MANAGER, RELIANCE INSURANCE CO. LTD., Vs. RANGEGOWDA	July 11, 2017
MANAGER, SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. SHAMALAMMA	April 26, 2017
MANAGING DIRECTOR Vs. JAYASHREE D/O DAMODAR KULKARNI	June 6, 2017
MANAGING DIRECTOR Vs. SARASWATHAMMA	June 10, 2017
MANAGING DIRECTOR Vs. SURESH S/O CHANNABASAPPA SANKANNAVAR	October 13, 2017
MANAGING DIRECTOR Vs. VITTAL S/O RAMA HARIKANTRA	April 6, 2017
MANAGING DIRECTOR Vs. SRINIVASA MURTHY G K	June 12, 2017
MANAGING DIRECTOR Vs. CHIKKARAJU	June 14, 2017
MANAGING DIRECTOR Vs. MANJULA	March 16, 2017
MANAGING DIRECTOR Vs. R LAKSHMI AND OTHERS	March 13, 2017
MANAGING DIRECTOR OF GESCOM Vs. SANNA BHIMANNA	January 16, 2017
MANAGING DIRECTOR, BANGALORE MERTROPOLITAN TRANSPORT CORPORATION, BANGALORE Vs. C. SHESHAIAH CHENNAIAH AND OTHERS	January 9, 2017
MANAGING DIRECTOR, BMTC, BANGALORE Vs. NAGARAJU	June 2, 2017
MANAGING DIRECTOR, MYSURU MINERALS LTD. Vs. NANJUNDAIAH	January 25, 2017
MANDEEP BUILDTECH (INDIA) PRIVATE LIMITED, MARATHAHALLI POST, BANGALORE Vs. BELAVADI GRAM PANCHAYATH, MYSORE TALUK AND DISTRICT, MYSORE AND ANOTHER	July 4, 2017
MANGALA J.K. GOPALKRISHNA AND OTHERS Vs. STATE AND OTHERS	July 19, 2017
MANGALA SHRIDHAR Vs. STATE OF KARNATAKA	April 25, 2017
MANGALAKAR Vs. STATE BY DAVANGERE WOMEN POLICE STATION	July 19, 2017
MANGALAMMA AYYANNA Vs. JAYAMMA SINCE DECEASED BY LRS. AND OTHERS	June 23, 2017
MANGALURU INSTITUTE Vs. KARNATAKA STATE OPEN UNIVERSITY	October 4, 2017
MANJAMMA RANGAPPA AND OTHERS Vs. S NAWAZ AND OTHERS	March 17, 2017
MANJAPPA SHANKRAPPA Vs. STATE OF KARNATAKA	March 3, 2017
MANJAVVA AND OTHERS Vs. HANUMANTAPPA AND OTHERS	December 8, 2017
MANJULA AND OTHERS Vs. SHANKAR AND OTHERS	July 31, 2017
MANJULA W/O NARAYAN GUDUR Vs. ANILKUMAR HANMANTRAO GUDUR	November 20, 2017
MANJUNATH Vs. NATIONAL INSURANCE CO.LTD.	November 29, 2017
MANJUNATH Vs. STATE OF KARNATAKA	June 12, 2017
MANJUNATH Vs. PRAKASH	January 20, 2017
MANJUNATH @ KULLA MANJAKAR Vs. STATE OF KARNATAKA BY SAGAR RURAL POLICE STATION	January 10, 2017
MANJUNATH AND ORS. Vs. STATE OF KARNATAKA	January 10, 2017
MANJUNATH AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 3, 2017
MANJUNATH B S Vs. CMS INFO SYSTEMS PVT	November 7, 2017
MANJUNATH SHETTY Vs. DHANALAKSHMI AND OTHERS	January 5, 2017
MANJUNATH SHETTY Vs. BANGALORE DEVELOPMENT AUTHORITY REPTD BY ITS COMMISSIONER	December 8, 2017
MANJUNATHA Vs. STATE OF KARNATAKA	May 16, 2017
MANJUNATHA Vs. STATE OF KARNATAKA	October 23, 2017
MANJUNATHA ALIAS YENNE MANJA KUMARA Vs. STATE	February 20, 2017
MANJUNATHA DEVARU BHAT Vs. STATE OF KARNATAKA	June 2, 2017
MANJUNATHA S/O POOJARA RAMAPPA Vs. THE STATE OF KARNATAKA	October 26, 2017
MANJUNATHA STONE CRUSHERKAR Vs. MANAGING DIRECTOR BANGALORE ELECTRICITY SUPPLY COMPANY	November 20, 2017
MANKIND PHARMA LIMITED Vs. UNION OF INDIA	July 24, 2017
MANOHAR Vs. SANTOSH AND ANOTHER	September 21, 2017
MANUJA Vs. STATE OF KARNATAKA	November 13, 2017
MARANNA MADAPPA Vs. THIPPE RANGAPPA	January 25, 2017
MARAPPA REDDY Vs. STATE OF KARNATAKA	November 3, 2017
MAREPPA Vs. STATE OF KARNATAKA	June 5, 2017
MARK BAUER Vs. KARNATAKA STATE POLLUTION CONTROL BOARD, BENGALURU	January 9, 2017
MARTHANDAPPA UKKUNDAPPA NAIKAL Vs. DIRECTOR (ADM & HRD) KPTC KAVERI BHAVAN, BANGALORE AND OTHERS	July 14, 2017
MARUTHI Vs. COMMISSIONER, CITY MUNICIPAL COUNCIL	June 13, 2017
MARUTHI KUMAR @ MARUTHI Vs. STATE OF KARNATAKA	July 12, 2017
MARUTI BELAGI Vs. MANAGING DIRECTOR	June 8, 2017
MARUTI RAMCHANDRA MIRAJAKAR Vs. BASALINGAYYA RAJESHEKHRAYYA HAMBALIMATH	September 12, 2017
MARUTI S/O FAKIRAPPA CHIVAGOL AGE: 37 YEARS, OCC: AGRICULTURE, R/O GUGARANATTI VILLAGE TQ.DIST: BELGAUM, PIN:590 003 Vs. SHRI. SHRISHAILAPPA S/O. CHANAPPA METGUD AGE: 54 YEARS, OCC: BUSINESS, R/O. BAILHONGAL, DIST: BELGAUM 590003	January 11, 2017
MASHAQSAB HOLKUNDI Vs. STATE	June 19, 2017
MASHAQSAB HOLKUNDI Vs. STATE	June 19, 2017
MASTER BRIJESH SHEKAR R Vs. STATE OF KARNATAKA	November 7, 2017
MASTER MUNA @ MUNIRAJU S/O RAMAKRISHNA Vs. SRI K.M.KRISHNA MURTHY AND ANR.	February 6, 2017
MASTER MUNA ALIAS MUNIRAJU Vs. K M KRISHNA MURTHY AND ANOTHER	February 6, 2017
MAUNA M H Vs. K G MAHESH MURTHY	September 4, 2017
MAYYADI Vs. P.K. SHIVANANDA	August 18, 2017
MD HASNUDDIN Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY	August 29, 2017
MEENAKSHI AND ORS. Vs. SHIVAPPA DURUGAPPA VADDAR	January 10, 2017
MEENAKSHI S W/O SHESHAPPA GOWDA Vs. PRADHANA ARCHAK	November 14, 2017
MEENUGAARARA SAHAKARA SANGHA NIYAMITHA, MALLAGHATTA, TURUVEKERE TALUK, TUMKUR DISTRICT Vs. GOVERNMENT OF KARNATAKA, DEPARTMENT OF ANIMAL HUSBANDRY AND FISHERIES, BENGALURU AND OTHERS	February 23, 2017
MEHABOOB DAULA @ DAUIA Vs. STATE OF KARNATAKA	January 2, 2017
MEHABOOBSAB Vs. STATE OF KARNATAKA	July 14, 2017
MEHID MASROOR BISWAS S/O BISWAS NEKAIL Vs. THE STATE OF KARNATAKA	January 5, 2017
MELVIN FRANCIS Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	October 12, 2017
MELVIN HERALD Vs. STATE OF KARNATAKA	October 10, 2017
MICRO HITECH INDUSTRIES Vs. UTTAM GAUTAM APPLIANCES	July 17, 2017
MINOR SHANTHI Vs. ABDUL KHALEEM	June 10, 2017
MISS DORNA ZEIDI D/O AZIM Vs. STATE OF KARNATAKA	October 24, 2017
MISS. DIVYA SHREE J. Vs. RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES	April 27, 2017
MITESH MANDIEP PHERAVO Vs. STATE OF KARNATAKA	November 9, 2017
MIYASAB S/O BANDAGISAB YALAGAR Vs. STATE OF KARNATAKA	February 10, 2017
MOHAMAD ROSHAN JAMEEL @ JAMEEL Vs. STATE OF KARNATAKA BY	November 7, 2017
MOHAMMAD ARIF Vs. STATE OF KARNATAKA	December 19, 2017
MOHAMMAD MUSTHAFA S/O ABDUL JABBAR Vs. STATE OF KARNATAKA	October 25, 2017
MOHAMMAD SABU KASSIM Vs. STATE OF KARNATAKA AND ORS.	April 13, 2017
MOHAMMED AFTAB Vs. STATE	December 12, 2017
MOHAMMED AREEF S/O LATE KHADARSAB, AGED ABOUT 28 YEARS, GOODS TRANSPORT BUSINESS, R/O 2ND MAIN, 2NB CROSS, VINOBHANAGARA, DAVANAGERE Vs. SMT. UMMIHANI W/O MOHAMMED AREEF, AGED ABOUT 44 YEARS, HOUSEWIFE	January 30, 2017
MOHAMMED BABOOL S/O.ABDUL KHADDAR HOWLDAR Vs. THE STATE OF KARNATAKA	July 27, 2017
MOHAMMED FAIZUDDIN, S/O MOHAMMED NOORUDDIN QAZI AGE: MAJOR, OCC: AGRICULTURE, R/O H.NO.7 Vs. THE SECRETARY TO THE GOVERNMENT OF KARNATAKA DEPT. OF REVENUE BANGALORE	February 1, 2017
MOHAMMED PASHA MIYAN S/O ABDUL RAZZAK AND ORS. Vs. THE STATE OF KARNATAKA	February 3, 2017
MOHAMMED SADDAM HUSSAIN Vs. THE STATE THROUGH MADBOOL POLICE STATION	August 7, 2017
MOHAMMED SULTAN AND OTHERS Vs. STATE OF KARNATAKA	January 17, 2017
MOHAMMED USMAL ULLA SHARIFF Vs. STATEOF KARNATAKA	October 11, 2017
MOHAMMED YOUSUF Vs. SAHEEN TAJ	May 30, 2017
MOHAMMED ZAKIR Vs. SMT. SHABANA	April 18, 2017
MOHAN @ APPI S/O RAJU Vs. STATE BY THALAGHATTAPURA POLICE	July 26, 2017
MOHAN BAI Vs. KANHAYALAL GANNA	October 30, 2017
MOHANA, Vs. STATE OF KARNATAKA	August 16, 2017
MOHD. SHUKUR S/O SHAIK MEHBOOB Vs. THE STATE OF KARNATAKA	March 23, 2017
MOHD.SOHAIL S/O MOHD.MASOOD SHAIKH AND ANR. Vs. THE STATE OF KARNATAKA THROUGH STATION BAZAR POLICE STATION	February 6, 2017
MOHIDDIN IRSHAD MULLA Vs. ABDUL SAMI	March 13, 2017
MOHIDDIN S/O KHADER Vs. STATE OF KARNATAKA THROUGH D J HALLI POLICE	November 15, 2017
MOHIT VERMA Vs. STATE OF KARNATAKA	September 5, 2017
MONAKKA SHINDE Vs. MARUTI SHINDE	October 9, 2017
MOTAPPA Vs. MOHUMED JAMASHEED KHAN	April 27, 2017
MOTHER THERESA EDUCATION SOCIETY Vs. MUNIYAPPA	July 11, 2017
MOULA Vs. STATE OF KARNATAKA	November 3, 2017
MR C VIJAYAKUMAR Vs. M/S CWIND-ENGURE J V	January 23, 2017
MR KEETHRAJ Vs. THE STATE OF KARNATAKA	January 23, 2017
MR MOHAMMED Vs. THE STATE OF KARNATAKA	November 7, 2017
MR MOHAN P Vs. THE STATE	November 7, 2017
MR NEELAGAR MADAIAH Vs. STATE OF KARNATAKA	November 8, 2017
MR S A SENTHIL KUMAR M Vs. STATE OF KARNATAKA	November 7, 2017
MR SABIN MAATEV Vs. STATE OF KARNATAKA	October 23, 2017
MR. ASHOKA G., S/O. GANGADHAPA Vs. MR. MANTESH, S/O. LATE DODDAHANUMAYYA	March 6, 2017
MR. BALAKRISHNA N S/O LATE NARAYANA SHETTY Vs. THE AUTHORIZED OFFICER CORPORATION BANK	October 24, 2017
MR. D. JEROME JAY KUMAR Vs. MR. D. PHILLIP	July 19, 2017
MR. FAYAZ PASHA Vs. STATE OF KARNATAKA	November 4, 2017
MR. GOVINDAPPA Vs. STATE OF KARNATAKA	July 25, 2017
MR. K.L. AGARWAL Vs. M/S PARAMOUNT SOLUTIONS	February 7, 2017
MR. NOEL LEWIS PINTO Vs. MRS SHALET DSOUZA NEE SHARLETTE DISOUZA	January 30, 2017
MR. RAM MURTHY Vs. THE STATE OF KARNATAKA	September 20, 2017
MR. RANJIT MURALEEDHARAN NAIR Vs. THE STATE OF KARNATAKA	November 9, 2017
MR. RAVI ALIAS RAVICHANDRA P. Vs. STATE	July 5, 2017
MR. SADIQ SUHAIL, Vs. THE KARNATAKA STATE	December 5, 2017
MR. SALMAN KHAN S/O MEHABOOB KHAN Vs. STATE OF KARNATAKA	October 27, 2017
MR. SHRIDHAR BHAT Vs. MR. USMAN K. AND ANOTHER	November 3, 2017
MR. SIDDALINGAPPA A.K Vs. SYNDICATE BANK	March 17, 2017
MR. SUBHASH P. Vs. M/S. UNITED PETRO FINANCE LIMITED	August 14, 2017
MR. SUDHAKAR RAMAVATH S/O MR. SHANKAR Vs. M/S. BHARATH PETROLEUM CORPORATION LIMITED AND ORS.	February 6, 2017
MR. SYED ZULFI KHAN Vs. STATE OF KARNATAKA	October 23, 2017
MR. VEERAPPA HOLABASAPPA ARAKERI, AGE: 46 YEARS, PROPRIETOR OF SHILPA INFOTECH, R/O: STATION ROAD, GUDIGERI, KUNDAHOLA TALUK, DISTRICT: DHARWAD Vs. THE STATE OF KARNATAKA DEPARTMENT OF INFORMATION TECHNOLOGY, BIO TECHNOLOGY, SCIENCE AND TECHNOLOGY, VI FLOOR, 5TH STAGE, M.S. BUILDING, DR. AMBEDKAR VEDHI, BENGALURU	February 1, 2017
MR.ARUN ALIAS NAGESH S/O PUTTASWAMY Vs. MR.PUTTASWAMY	October 27, 2017
MR.SHARAN POOJARY Vs. STATE OF KARNATAKA	January 23, 2017
MR.SHOAIB HAROON Vs. MR.MOHAMMED HASSAN	November 3, 2017
MR.SHREYAS S/O KOTRESHAPPA Vs. STATE OF KARNATAKA	October 26, 2017
MRS. APARNA P GARG Vs. MR. SAMOOH KEJRIWAL	November 9, 2017
MRS. SANDHYA AND OTHERS Vs. SUDHAKAR SHETTY AND ANOTHER	November 8, 2017
MRS.TAHIRA REHMAN Vs. M/S. MANIPAL SOWBHAGYA NIDHI LTD.	July 26, 2017
MS. DEEPTHI R MENON Vs. THE STATE OF KARNATAKA	November 9, 2017
MUBEEN SHARIEFF Vs. BANGALORE DEVELOPMENT AUTHORITY	April 3, 2017
MUBHARAK PASHA Vs. MUNIRAJ AND ANOTHER	April 13, 2017
MUJTABA JALAL Vs. STATE OF KARNATAKA	December 26, 2017
MUKILESH UR REHAMAN Vs. STATE OF KARNATAKA BASAVAPATNA POLICE STATION CHANNAGIRI TALUK DAVANAGERE DISTRICT	August 30, 2017
MUNAYAMMA @ MUNIYAMMA W/O MARIRA Vs. SIDDAMMA W/O CHOWDAIAH	January 24, 2017
MUNI RAJAPPA Vs. ASSISTANT COMMISSIONER BANGALORE NORTH SUB-DIVISION, V V JONES, BANGALORE	September 13, 2017
MUNIAKKAYAMMA Vs. MUNIYAPPA	July 10, 2017
MUNIANJANAPAA VENKATAMUNIYAPPA Vs. BYREGOWDA CHIKKAVEERAPPA &AMP; ORS	February 6, 2017
MUNIANJANAPPA BUDDAPPA Vs. BANGALORE DEVELOPMENT AUTHORITY	March 8, 2017
MUNIBYRAPPA Vs. STATE OF KARNATAKA	July 18, 2017
MUNIKRISHNAPPA Vs. STATE OF KARNATAKA	July 1, 2017
MUNILAKSHMAMMA Vs. VENKATAMMA	July 7, 2017
MUNIRAJU. S. Vs. STATE OF KARNATAKA	October 16, 2017
MUNISWAMY @ MUNNA Vs. STATE OF KARNATAKA	February 9, 2017
MUNIYAMMA Vs. THE ORIENTAL INSURANCE CO. LTD	September 14, 2017
MUNIYAMMA Vs. KRISHNAPPA N.	March 10, 2017
MUNIYAPPA BYATAPPA Vs. SPECIAL LAND ACQUISITION OFFICER, BANGALORE & ANR.	January 16, 2017
MUNIYAPPA NARAYANAPPA AND ANOTHER Vs. M/S. LAKSHMI FINANCIERS, SHIVAMOGGA	January 25, 2017
MUNNIDEVI Vs. NARAYANALA	December 13, 2017
MURALIDHAR Vs. STATE OF KARNATAKA	January 19, 2017
MURUGESHA Vs. STATE BY MICO LAYOUT POLICE STATION	August 1, 2017
MUTHOOT FINANCE LIMITED, BHADRAVATHI BRANCH, SHIVAMOGGA Vs. SMT. MAMATHA AND ANOTHER	December 11, 2017
MUTTAPPA S/O PARAMESHWARAPPA AMATI Vs. THE STATE OF KARNATAKA	February 8, 2017
MUTTURAJU Vs. CHANDRASHEKAR	July 13, 2017
MYSORE ELECTRICAL INDUSTRIES LTD Vs. STATE OF KARNATAKA	June 1, 2017
MYSORE INTERCONTINENTAL HOTELS Vs. COMMISSIONER OF EXCISE	October 9, 2017
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. SUBRAMANYA CONSTRUCTION & DEVELOPMENT COMPANY LTD. AND ORS.	February 10, 2017
MYSORE URBAN DEVELOPMENT AUTHORITY Vs. SPECIAL LAND ACQUISITION OFFICER	September 7, 2017
N G PRAVEEN Vs. T S ARAVINDA AND OTHERS	April 27, 2017
N JAGANNATHA REDDY Vs. VENKATAMMA	November 9, 2017
N L NAGESH S/O LALITESHAPPA Vs. DHONDIRAM MAHADEV KASTURE AND OTHERS	April 27, 2017
N MANJEGOWDA S/O NANJAPPA Vs. N V PRAKASH	March 3, 2017
N RAVINDRA SHETTY Vs. PADMA SRINIVAS	June 6, 2017
N SREE KRISHNAKAR Vs. PADMA JAISWAL	November 14, 2017
N T RUDRAMUNI Vs. MAHANTESH THIPPESWAMY	April 4, 2017
N V MALLESH, S/O VEERANANJEGOWDA Vs. MANAGING DIRECTOR, KSRTC CENTRAL OFFICE	January 11, 2017
N VARALAKSHMI Vs. N MAHENDRA	July 14, 2017
N. A. KRISHNA REDDY Vs. SHANTHAMMA	April 28, 2017
N. B. BHARGAVI DRAVID AND OTHERS Vs. KARNATAKA STATE LAW UNIVERSITY AND OTHERS	April 19, 2017
N. GOWRAMMA Vs. DIRECTOR OF PUBLIC INSTRUCTIONS	July 12, 2017
N. JAYARAM AND OTHERS Vs. THE STATE OF KARNATAKA, REP., BY STATE PUBLIC PROSECUTOR AND ANOTHER	January 12, 2017
N. MANJEGOWDA S/O NANJAPPA Vs. N. V. PRAKASH	March 3, 2017
N. MUNIRAJU Vs. STATE OF KARNATAKA	July 28, 2017
N. RAMESH Vs. MANAGEMENT OF KARNATAKA STATE ROAD TRANSPORT CORPORATION, MYSORE	February 22, 2017
N. S. GANGADHAR Vs. STATE OF KARNATAKA	July 11, 2017
N. THAMMANNA Vs. DEPUTY COMMISSIONER (FOOD), KOLAR AND OTHERS	February 22, 2017
N.B. CHOWDAREDDY Vs. SRI D.E. RAGHUNATH	December 13, 2017
N.K. DEVELOPERS PVT. LTD. Vs. CONCORD INDIA LTD.	October 26, 2017
N.K.CHANDRASHEKAR REDDY Vs. K.GAYATHRI	July 13, 2017
N.KRISHNA MURTHY Vs. CHAIRMAN	July 4, 2017
N.M. GAJENDRA Vs. STATE OF KARNATAKA AND OTHERS	September 13, 2017
NAGABHUSHAN ALIAS NANDEESH Vs. MOTILAL JAIN L & ANR	April 24, 2017
NAGALINGAPPA TATTI Vs. BHAGYASHREE	July 4, 2017
NAGAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA	October 17, 2017
NAGAPPA FAKIRAPPA NAIKAR ALIAS KALLUR Vs. STATE OF KARNATAKA	January 12, 2017
NAGAPPA HOSBAYYA NAIK Vs. BENEDICTA D'SOUZA	October 12, 2017
NAGARAJ Vs. STATE	March 15, 2017
NAGARAJ S/O GURISIDDAPPA KORI Vs. GOVERNMENT OF INDIA BY SECRETARY	October 11, 2017
NAGARAJA Vs. STATE OF KARNATAKA AND ORS.	January 27, 2017
NAGARAJA @ RAJA Vs. STATE OF KARNATAKA BY SAMPANGIRAMANAGAR POLICE	April 24, 2017
NAGARAJA NAYAK Vs. STATE OF KARNATAKA BY	November 3, 2017
NAGARAJAPPA & ANR. Vs. STATE OF KARNATAKA & ANR.	April 7, 2017
NAGARAJU Vs. STATE OF KARNATAKA	October 14, 2017
NAGARAJU S M Vs. ADVOCATES ASSOCIATES	July 20, 2017
NAGARAJU, S/O SIDDAPPA, AGED ABOUT 46 YEARS DRIVER OF KSRTC BUS BEARING REGISTRATION NO.KA Vs. STATE OF KARNATAKA BY SIRA POLICE BY STATE PUBLIC PROSECUTOR	February 8, 2017
NAGARDAS KANJI SHAH, A REGISTERED FIRM, MUMBAI Vs. NAGARJUNA OIL CORPORATION LTD	March 22, 2017
NAGEGOWDA Vs. LAKSHMAMMA	March 2, 2017
NAGENDRA Vs. STATE OF KARNATAKA	February 8, 2017
NAGESH B L & ANR Vs. BRANCH MANAGER	March 9, 2017
NAGESH SHEREGAR Vs. TOWN MUNICIPAL COUNCIL, KUNDAPURA, AND OTHERS	February 15, 2017
NAGESHWARO RAO Vs. PRADEEP	September 22, 2017
NAGIREDDY, S/O LATE RANGAREDDY Vs. M NAGARAJ, S/O MUNIYAPPA	December 14, 2017
NAGRAJ Vs. STATE OF KARNATAKA	August 7, 2017
NAGUBAI W/O VITHALRAO BELKUNE Vs. BALAJI S/O MANIKRAO PATIL	May 30, 2017
NAMMA BENGALURU FOUNDATION Vs. STATE OF KARNATAKA	August 7, 2017
NANDEESHA Vs. STATE BY SAKALESHPURA POLICE	November 10, 2017
NANDI AGRO VET A PROPRIETARY CONCERN, BENGALURU Vs. STATE OF KARNATAKA AND OTHERS	March 7, 2017
NANDI HIGHWAY DEVELOPERS LTD Vs. EXECUTIVE ENGINEER	October 24, 2017
NANJAPPA Vs. SHARADAMMA	July 18, 2017
NANJUNDA SHETTY Vs. STATE OF KARNATAKA	June 13, 2017
NANJUNDAPPA Vs. STATE OF KARNATAKA BY ITS SECRETARY DEPARTMENT OF URBAN DEVELOPMENT	October 7, 2017
NANJUNDAPPA S/O LATE MUNISWAMAPPA Vs. VIJAYA BANK	October 26, 2017
NARAINDAS BODARAM Vs. SHANMUGAVEL S/O. LATE KALI MUTHU AND OTHERS	October 25, 2017
NARASA REDDY Vs. MANAGING DIRECTOR, K S R T C , TUMAKURU	August 2, 2017
NARAYAN Vs. SADANAND	September 4, 2017
NARAYAN HANAMANTRAO GUDUR (SINCE DECREASED) Vs. ANIL KUMAR HANAMENT RAO GUDUR AND ANOTHER	November 20, 2017
NARAYAN MANJU GOUDA Vs. STATE	January 9, 2017
NARAYAN S. KURDEKAR Vs. DAWAL SAB	April 26, 2017
NARAYAN SHERIGARA Vs. KARNATAKA POWER TRANSMISSION CORPORATION LTD.	October 26, 2017
NARAYAN V. SHIROOR Vs. THE TAHSILDAR, BHATKAL TALUK UTTARA KANNADA DISTRICT AND ANOTHER	February 16, 2017
NARAYAN WAMANRAO SOMANACHE Vs. FIRDOS ABDUL	January 4, 2017
NARAYANA Vs. STATE OF KARNATAKA	April 7, 2017
NARAYANA S/O RAMSHING THAKURKAR Vs. STATE OF KARNATAKA THROUGH BY ITS POLICE STATION	June 8, 2017
NARAYANAGOWDA Vs. BENGALURU INTERNATIONAL AIRPORT POLICE STATION AND ORS.	January 11, 2017
NARAYANASWAMY Vs. STATE OF KARNATAKA THROUGH SUPERINTENDENT OF POLICE KARNATAKA	May 4, 2017
NARAYANASWAMY R. Vs. KARNATAKA STATE LAW UNIVERSITY	February 27, 2017
NARENDRA BABU M Vs. THE STATE OF KARNATAKA BY	November 3, 2017
NARESH BALASUBRAMANIAM Vs. STATE OF KARNATAKA AND ANOTHER	February 15, 2017
NARESH PRASAD SINGH, SON OF LATE RAMDEO SINGH, RESIDENT OF VILLAGE Vs. THE STATE OF BIHAR	April 20, 2017
NARGUND COLLEGE OF PHARMACY Vs. STATE OF KARNATAKA	March 17, 2017
NARSAPPA Vs. STATE OF KARNATAKA	February 6, 2017
NATIONAL EDUCATION TRUST Vs. NATIONAL COMMISSION FOR	September 8, 2017
NATIONAL HIGHWAYS AUTHORITY OF INDIA Vs. MAHADEVI	June 6, 2017
NATIONAL INSURANCE CO Vs. NARESH KUMAR	June 16, 2017
NATIONAL INSURANCE CO LTD Vs. SRINIVASA	July 1, 2017
NATIONAL INSURANCE CO LTD BY ITS ADMINISTRATIVE OFFICERKAR Vs. VENKANNA @ VENKABOVI	August 3, 2017
NATIONAL INSURANCE CO. LTD. Vs. RAJADURAI.S	July 17, 2017
NATIONAL INSURANCE CO. LTD. Vs. HARISH	November 2, 2017
NATIONAL INSURANCE CO., LTD. Vs. BHARMAPPA CHANDRAPPA MAYAPPAGOL @ MAYANNAVAR AND OTHERS	October 31, 2017
NATIONAL INSURANCE CO., LTD. Vs. GNANENDRA	July 13, 2017
NATIONAL INSURANCE CO., LTD. Vs. JAYAMMA	July 20, 2017
NATIONAL INSURANCE COMPANY LIMITED DAVANAGERE Vs. SMT. S. SHASHIKALA AND OTHERS	November 8, 2017
NATIONAL INSURANCE COMPANY LIMITED, DAVANAGERE Vs. SMT. SUNANDAMMA AND OTHERS	November 8, 2017
NATIONAL INSURANCE COMPANY LTD. Vs. MASTER ABHISHEK	November 3, 2017
NAUSHEENA Vs. STATE OF KARNATAKA	March 15, 2017
NAUSHEENA Vs. STATE OF KARNATAKA	March 14, 2017
NAVEEN Vs. STATE	May 16, 2017
NAVEEN H. S/O HOMBEGOWDA Vs. THE STATE OF KARNATAKA	October 30, 2017
NAVEENKUMAR Vs. THE STATE OF KARNATAKA AND ORS.	April 18, 2017
NAYANATARA, W/O BASANGOUDA PATIL Vs. BASANGOUDA, S/O SHANKARGOUDA PATIL	October 13, 2017
NEELKANTHARAYA S/O SHARANAPPA PASPUL Vs. STATE OF KARNATAKA	June 19, 2017
NERIA ESTATES RURAL INDUSTRIES ASSOCIATION PVT. LTD. AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	May 29, 2017
NETHRA Vs. SRINIVASA NAIDU	January 16, 2017
NEW INDIA ASSURANCE CO LTD Vs. RAMAKANTH ALIAS RAMAKANTH BEHRA & ORS	March 6, 2017
NEW INDIA ASSURANCE CO LTD , BENGALURU Vs. LALITA RUDRAPPA ALAGAWADI AND OTHERS	September 1, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SRI. SHANKAR SETTY AND OTHERS	December 4, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SARASWATHI	March 2, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. T. VEERESH	July 20, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. NARASAMMA	July 4, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. INDIRA N. RAO AND OTHERS	December 5, 2017
NEW INDIA ASSURANCE COMPANY LIMITED Vs. SMT. SMITA	July 27, 2017
NEW INDIA ASSURANCE COMPANY LTD REPRESENTED BY THEIR DULY CONSTITUTED ATTORNEY Vs. C MALLIKARJUNA	June 20, 2017
NEW ROYAL TECH RECREATION ASSOCIATION Vs. STATE OF KARNATAKA	August 2, 2017
NIJAGUNA S/O RAMACHANDRAPPAGOUDA Vs. THE STATE THROUGH GOGI POLICE STATION	February 3, 2017
NIJAGUNI M. KARADIGUDDA AND ORS. Vs. SUBHASCHCHANDRA KUNTIA AND ORS.	July 14, 2017
NIKE INDIA PRIVATE LIMITED Vs. MY STORE PRIVATE LIMITED	March 21, 2017
NIKHIL R Vs. S R PARTHASARATHY AND OTHERS	March 27, 2017
NIMBANNA CHANDRAPPA Vs. SHIVANANDA KINNAL AND ANR.	February 7, 2017
NINGAMMA Vs. STATE OF KARNATAKA	November 3, 2017
NINGAPPA MALLAPPA PUJERI Vs. STATE OF KARNATAKA	February 14, 2017
NINGAPPA NINGAPPA BUGGI Vs. STATE OF KARNATAKA	February 8, 2017
NINGAPPA S/O GURULINGAPPA Vs. THE STATE THROUGH CINCHOLI POLICE STATION, GULBARGA	July 1, 2017
NINGAPPA S/O HONNAKERAPPA LINGASHETTI Vs. STATE OF KARNATAKA	May 29, 2017
NIRANJAN GOWDA Vs. DIRECTOR	October 13, 2017
NIRMALA BAGODI W/O KANTI BASAVA BAGODIKAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	December 13, 2017
NIRMALA W/O. SUDARSHAN GADAWAL Vs. ASGAR PASHA S/O. PEER KHAN	September 13, 2017
NIWARA BUILDERS Vs. STATE OF KARNATAKA	September 8, 2017
NMDC LIMITED Vs. UNION OF INDIA	September 4, 2017
NOORJAN & ORS Vs. S H SAIFULLA S/O H S ANWAR SAB & ORS	March 10, 2017
NORTH WEST KARNATAKA STATE ROAD TRANSPORT Vs. ANUSUYA RAJASHEKAR PATIL AND OTHERS	January 9, 2017
NOUSHEER Vs. THE STATE OF KARNATAKA	November 13, 2017
NURSI SALIAN Vs. MANAGING DIRECTOR HANUMAN TRANSPORT COMPANY PVT LTD	October 11, 2017
O.C.RAMANJINI S/O THIMMAPPA Vs. H.T.NAGAREDDY	May 30, 2017
OBJECT TECHNOLOGIES A REGISTERED PARTNERSHIP FIRM, BANGALORE Vs. STATE OF KARNATAKA	August 9, 2017
OBULAPURAM MINING COMPANY PRIVATE LIMITED, BELLARY, KARNATAKA Vs. JOINT DIRECTOR, DIRECTORATE OF ENFORCEMENT, GOVERNMENT OF INDIA, BANGALORE AND OTHERS	March 13, 2017
OFFICIAL LIQUIDATOR Vs. NIL	October 12, 2017
ORIENTAL INSURANCE CO LTD Vs. INDRAWWA W/O GURUPADAPPA NESUR	July 24, 2017
ORIENTAL INSURANCE CO LTD , THROUGH ITS DIVISIONAL MANAGER, THROUGH ITS DIVISIONAL OFFICE Vs. ANNEMMA W/O LATE IRANNA JAVALGI	November 23, 2017
ORIENTAL INSURANCE CO. LTD Vs. ALMAS W/O. AJAR @ AJARUDDIN SANADI	October 13, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MUTTAPA AND ORS.	July 1, 2017
ORIENTAL INSURANCE CO. LTD. Vs. MASTER HARSHAVARDHAN GOWDA	November 3, 2017
ORIENTAL INSURANCE CO. LTD., HUBLI Vs. HANUMANTHAPPA AND OTHERS	April 20, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. RENUKA K & ORS	March 13, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAHABOOB ALI KHAN AND ANOTHER	January 3, 2017
ORIENTAL INSURANCE COMPANY LIMITED Vs. MAHABOOB ALI KHAN	January 3, 2017
ORIENTAL INSURANCE COMPANY LTD Vs. HAYATHBEE SIRAJ SAB	March 2, 2017
OZONE URBANA INFRA DEVELOPERS Vs. STATE OF KARNATAKA	July 19, 2017
OZONE URBANA INFRA DEVELOPERS PRIVATE LTD., BENGALURU Vs. TAHSILDAR, DEVANAHALLI TALUK, DEVANAHALLI AND OTHERS	May 19, 2017
P A DHANANJAYA Vs. STATE OF KARNATAKA BY MADIKERI RURAL POLICE	November 27, 2017
P BASAVARAJU S/O PARASHURAMAIH Vs. DEPUTY COMMISSIONER TUMKUR	June 1, 2017
P MAHESHKAR Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	August 2, 2017
P MANIVANNANKAR Vs. MOHAMMEDKHAN	June 13, 2017
P N ETHIRAJULU Vs. B GOVINDAMMAL	November 16, 2017
P RAMACHANDRAN S/O RAJAGOPALAM Vs. HINDUSTAN PAPER CORPORATION	June 7, 2017
P S SHIVAKUMARKAR Vs. P H SUBBARAYAPPA	April 20, 2017
P V MANJUNATH Vs. M KRISHNAPPA	July 21, 2017
P Y CHANDRAMOULI ALIAS CHANDRA Vs. STATE	October 9, 2017
P. ANANTHAKRISHNA BHAT AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	April 21, 2017
P. BASAVARAJU Vs. THE DEPUTY COMMISSIONER, TUMKUR DISTRICT, TUMKUR AND ANOTHER	June 1, 2017
P. MALAPPA AND OTHERS Vs. THE BENGALURU ELECTRICITY SUPPLY COMPANY (BESCOM), K.R. CIRCLE, BENGALURU AND OTHERS	October 16, 2017
P. MANIVANNAN, EX. COMMISSIONER, HDMC Vs. MOHAMMEDKHAN	June 13, 2017
P. MUTTAPPA Vs. DIVISIONAL CONTROLLER K.S.R.T.C.	June 28, 2017
P. RAMACHANDRAN Vs. HINDUSTAN PAPER CORPORATION, CALCUTTA	June 7, 2017
P.D. NANAIAH AND OTHERS Vs. VIJAYA BANK, A BODY CONSTITUTED UNDER THE BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT, 1980, REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR AND OTHERS	August 31, 2017
P.MANOHAR REDDY Vs. COMMISSIONER	October 4, 2017
P.PRITHVI RAJ Vs. K.JAGADISH	January 18, 2017
P.S.R. CHANDRASHEKAR S/O LATE RAMA RAO Vs. THE MANAGING DIRECTOR A/W INDUSTRIES PVT. LTD.	March 24, 2017
P.V.MANJULA SRINIVAS Vs. STATE OF KARNATAKA	November 30, 2017
PALAIAH Vs. GADRI PALAIAH	February 20, 2017
PALANI P Vs. STATE OF KARNATAKA	February 3, 2017
PALANISWAMY S/O SHIVAN NADAR @ SEDEYAN MEISTRY Vs. S ARMUGAM S/O SHIVAN NADAR @ SEDEYAN MEISTRY	March 22, 2017
PANDURANGA Vs. THE ORIENTAL INSURANCE CO., LTD.	January 19, 2017
PARAMESH NANDHAN D C Vs. STATE OF KARNATAKA BY	November 7, 2017
PARAMVAH STUDIOS PRIVATE LIMITED, BEML LAYOUT, R.R. NAGAR, BANGALORE AND ANOTHER Vs. LAHARI RECORDING COMPANY, YESHWANTHPUR	January 11, 2017
PARASHRAM MALLAPPA KADAM Vs. MANAGING DIRECTOR	April 6, 2017
PARASMAL JAIN Vs. M NUSRUTHULLA SHARIFF & ORS	February 7, 2017
PAREKH KINNER SHSHIKANT BHAI Vs. V VENKATESH SHARMA AND ANOTHER	February 8, 2017
PARSAM HOMES Vs. ANIL SAHAI	August 16, 2017
PARVATHAMMA HANUMEGOWDA Vs. H. SHIVANNA HANUME GOWDA	June 13, 2017
PARVATHI W/O MAHALINGAPPAKAR Vs. STATE OF KARNATAKA THROUGH SECRETARY TO REVENUE DEPARTMENT	June 6, 2017
PARVEEN Vs. NOORJAHAN W/O TAJAPEER JAHAGIRAR	June 12, 2017
PARVEEZ @ KALA PAVEEZ Vs. STATE OF KARNATAKA	November 16, 2017
PATON CONSTRUCTIONS Vs. LORVEN PROJECTS LIMITED	June 13, 2017
PAVAN V Vs. STATE OF KARNATAKA	September 12, 2017
PEDDAKKA Vs. BANGALORE DEVELOPMENT AUTHORITY REPRESENTED BY ITS COMMISSIONER	August 17, 2017
PEERAPPA Vs. CHIEF EXECUTIVE OFFICER	June 7, 2017
PIDDAPPA Vs. STATE OF KARNATAKA	December 19, 2017
POORNIMA Vs. V MURUGAN	January 30, 2017
PR COMMISSIONER OF INCOME-TAX, CIT(A) Vs. INFOSYS BPO LTD	March 22, 2017
PR COMMISSIONER OF INCOME-TAXKAR Vs. OCEANUS DWELLINGS PVT LTD	March 8, 2017
PRABHAKAR H.J. Vs. STATE OF KARNATAKA	March 20, 2017
PRABHAKAR Z & ANR Vs. MANAGING DIRECTOR	April 27, 2017
PRABHAKARA Vs. STATE OF KARNATAKA	November 30, 2017
PRABHU Vs. STATE OF KARNATAKA	October 6, 2017
PRABHU S/O FAKKIRAPPA TALAWAR Vs. MARUTI S/O DEVENDRAPPA MADIVALAR	November 30, 2017
PRADEEP @ PRADEEP KORAGA Vs. STATE BY KARKAL POLICE	October 14, 2017
PRADEEP RAMACHANDRA NAIK Vs. KARNATAKA VIKAS GRAMEENA BANK, KARWAR	June 7, 2017
PRADEEP SANJEEV SHETTY Vs. THE DEPUTY COMMISSIONER	December 5, 2017
PRAJWAL HOMETEL Vs. V. ARUNKUMAR	June 2, 2017
PRAJWAL HOMETEL Vs. V ARUNKUMAR	June 2, 2017
PRAKASH Vs. STATE OF KARNATAKA	June 2, 2017
PRAKASH AMBEDKAR EDUCATION SOCIETY Vs. STATE OF KARNATAKA	January 27, 2017
PRAKASH BHARMU CHANDGADE Vs. SOU. SUVARNA SIKANDAR KANE	May 31, 2017
PRAKASH S/O CHANNAPPA Vs. STATE	June 30, 2017
PRAMEELA C. K. W/O MALLESH Vs. STATE OF KARNATAKA & OTHERS	January 5, 2017
PRAMEELA N Vs. KRISHNA REDDY VS L MAHADEVAIAH	January 4, 2017
PRAMEELA N. W/O KRISHNA REDDY Vs. L. MAHADEVAIAH	January 4, 2017
PRAMOD EKNATH KINDALKAR Vs. KARNATAKA LOKAYUKTA POLICE STATION	July 11, 2017
PRASANNA KUMAR Vs. STATE BY THE STATION HOUSE OFFICER	November 7, 2017
PRASHANT AND ANOTHER Vs. STATE OF KARNATAKA	September 1, 2017
PRASHANT APPASAB AKKOL Vs. KALLAPPA BASAPPA HARAVI	June 23, 2017
PRASHANTH P. A Vs. STATE OF KARNATAKA	July 10, 2017
PRATHIBHA JEWELLERY HOUSE REP Vs. COMMISSIONER OF INCOME TAX	November 7, 2017
PRAVEEN ETTA S/O CHANDRASHEKAR ETTA Vs. SAVITHRI ETTA W/O PRAVEEN ETTA	March 31, 2017
PREM KUMAR B.S. Vs. STATE OF KARNATAKA AND OTHERS	April 26, 2017
PREMELA Vs. STATE OF KARNATAKA	July 21, 2017
PREMESH Vs. STATE OF KARNATAKA & ANR.	January 30, 2017
PREMIER ASSOCIATES REP BY ITS PARTNER S ARIVALAGAN Vs. ASSISTANT COMMISSIONER OF SERVICE TAX OFFICE	November 28, 2017
PREMKUMAR H.M. ALIAS SWAMY Vs. STATE OF KARNATAKA	October 9, 2017
PRESTIGE ESTATES PROJECTS LIMITED, BANGALORE AND O Vs. STATE OF KARNATAKA AND OTHERS	October 6, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. RAMGOPAL MINERALS	February 20, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. ABDUL ZAHID M.	January 30, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. OCEANUS DWELLINGS P. LTD.	March 8, 2017
PRINCIPAL COMMISSIONER OF INCOME-TAX Vs. TOTAGARS CO-OPERATIVE SALE SOCIETY	January 5, 2017
PRINCIPAL COMMR. OF C. EX., BANGALORE-I Vs. S.M. PERFUMERS PVT. LTD.	January 18, 2017
PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTSKAR Vs. L NARAHARI	June 5, 2017
PROCTER & GAMBLE HOME Vs. MARICO LIMITED	November 30, 2017
PROCTER & GAMBLE HOME PRODUCTS PRIVATE LIMITED Vs. MARICO LIMITED	November 30, 2017
PRUTHVIRAJ BEDAJARGI AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	September 1, 2017
PUNDALIK SON OF SIDDAPPA KURI Vs. STATE OF KARNATAKA	March 21, 2017
PURNAKALA ALIAS POORNIMA AND ANOTHER Vs. STATE OF KARNATAKA	February 20, 2017
PUSHKAR DRESS MANUFACTURERS Vs. STATE OF KARNATAKA REP BY ADDL COMMISSIONER OF COMMERCIAL TAXES (ZONE)-3	December 7, 2017
PUSHPARAJ Vs. STATE OF KARNATAKA	December 8, 2017
PUSHPARAJ AND ANOTHER Vs. STATE OF KARNATAKA	March 24, 2017
PUTTAPPA @ APPAJAPPA Vs. GANGADHARAIAH	August 1, 2017
PUTTARAJU Vs. THE GENERAL MANAGER	September 7, 2017
PUTTASWAMY Vs. THE CHIEF TRAFFIC MANAGER, B.M.T.C.	January 2, 2017
PUTTASWAMY GOWDA AND OTHERS Vs. STATE OF KARNATAKA	January 3, 2017
R LAKSHMAN @ LAKSHMANA REDDY Vs. STATE OF KARNATAKA	October 17, 2017
R MANJUNATHA REDDYKAR Vs. L A SRINIVASA GUPTA	August 9, 2017
R P KRISHNAMURTHY Vs. R P VENAKTACHALAM	July 4, 2017
R RAMYA AND ANOTHER Vs. KRIPLANI MADANAKANTHA AND ANOTHER	February 7, 2017
R SATHEESH Vs. STATE OF KARNATAKA	October 6, 2017
R VENKATESHMURTHY Vs. STATE OF KARNATAKA	July 28, 2017
R. DEVARAJU Vs. HONOURABLE MINISTER AND PRESIDING OFFICER REVISIONAL AUTHORITY DEPARTMENT OF FOOD	April 17, 2017
R. GANGARAJU Vs. STATE OF KARNATAKA	July 4, 2017
R. GEETHA Vs. STATE OF KARNATAKA	December 28, 2017
R. RAJANNA Vs. SRI. M. KRISHNA	October 9, 2017
R. SHANKARAPPA Vs. STATE OF KARNATAKAI	January 20, 2017
R. THIPPESWAMY Vs. STATE OF KARNATAKA AND ANOTHER	March 24, 2017
R. UMESHAPPA Vs. THE STATE OF KARNATAKA	January 24, 2017
R.D. SREENIVAS S/O RAMDAS Vs. STATE THROUGH STATION HOUSE OFFICER TYAGARAJNAGAR POLICE STATION	December 4, 2017
R.K. SARDAR Vs. JAFFAR SAB	July 4, 2017
R.M. MALLAPPA AND OTHERS Vs. R.M. BASAPPA @ CHIKKABASAPPA AND OTHERS	June 21, 2017
R.M. NARAYANAPPA Vs. MUNIYAPPA SINCE DECEASED BY HIS LRS AND OTHERS	July 17, 2017
RACHANA KISHORE UBRANGALA Vs. ST JOHNS NATIONAL ACADEMY OF HEALTH SCIENCES	April 13, 2017
RACHAYYA SWAMY S/O BASAVARAJAYYA SWAMY Vs. STATE	July 19, 2017
RAGAVENDRA ACHARY Vs. SRIPATHI PRABHU AND ANOTHER	October 10, 2017
RAGHAVA REDDY & ASSOCIATES Vs. PEOPLE CHARITY FUND	January 13, 2017
RAGHAVA REDDY AND ASSOCIATES A PARTNERSHIP FIRM REPRESENTED BY ITS PARTNERSKAR Vs. JOINT COMMISSIONER	September 6, 2017
RAGHAVENDRA Vs. STATE OF KARNATAKA	November 7, 2017
RAGHAVENDRA GOVINDARAJU Vs. SAIMEG INFRASTRUCTURE PRIVATE LTD.	May 29, 2017
RAGHAVENDRA J D Vs. STATE OF KARNATAKA	December 15, 2017
RAGHAVENDRA M.J. Vs. R. RAJASHEKHAR AND OTHERS	January 2, 2017
RAGHAVENDRA S/O LATE RAMANNA Vs. BY MAGADI POLICE STATION,	October 25, 2017
RAGHAVENDRA S/O MANOHAR KAMATHE Vs. ABDULKHADIR S/O KHASIMSAB	August 8, 2017
RAGHAVENDRA SWAMY MUTT Vs. UTTARADI MUTT	November 14, 2017
RAGHU ALIAS RAGHURAM S/O LATE RAMAIAH Vs. STATE OF KARNATAKA	December 4, 2017
RAGHVENDRA S/O KASHINATH KENCHANAGUDDA Vs. M.R.PALANIAPPAN	June 23, 2017
RAHUL JOSHI S/O SRI. SITARAM JOSHI Vs. UNION OF INDIA	December 15, 2017
RAISUDDIN S/O LATE ABDUL KHAN Vs. THE STATE OF KARNATAKA	October 27, 2017
RAJA RAMAPPA NAYAK Vs. STATE	July 17, 2017
RAJAPPA Vs. PRINCIPAL, BANGALORE INSTITUTE OF TECHNOLOGY, BANGALORE AND ANOTHER	April 12, 2017
RAJAPPA S/O AJJAPPA Vs. LAXMAVVA	November 15, 2017
RAJAPPA S/O CHIKKAPPA Vs. STATE BY HOSADURGA POLICE STATION	October 26, 2017
RAJASHREE BASAVARAJ SALAGAR Vs. STATE	February 6, 2017
RAJENDRA @ DEENDHAR Vs. NINGAWWA W/O DODAPPA	August 28, 2017
RAJENDRA BASAVANAL Vs. MANAGING DIRECTOR M/S. KAMATH TOURISTS AND ANOTHER	October 9, 2017
RAJENDRA KUMAR LAKWAL Vs. THE GENERAL MANAGER RAIL WHEEL FACTORY	August 11, 2017
RAJENDRA KUMAR PATIL Vs. BHARATHAMMA	June 13, 2017
RAJENDRA S/O B. C. ANANTHAIAH AND OTHERS Vs. DIVISIONAL CONTROLLER, K. S. R. T. C., KOLAR	February 15, 2017
RAJENDRAKUMAR Vs. STATE OF KARNATAKA	July 25, 2017
RAJENDRAN FRANCIS Vs. MARY ELIZABETH ALIAS NALANDA DEVRAJ	October 7, 2017
RAJESH EBRAHIM KUTTY BEEVI Vs. STATE OF KARNATAKA	December 28, 2017
RAJESH NAYAKKAR Vs. STATE BY VITLA POLICE THROUGH STATE PUBLIC PROSECUTOR	October 17, 2017
RAJESH. S. Vs. KOMALA	December 11, 2017
RAJESH.S. Vs. KOMALA	February 20, 2017
RAJESHWARI VIDYA SAMSTHE (R) AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 25, 2017
RAJIV KUMAR GUPTA AND OTHERS Vs. SOMASHEKAR MURTHY @ H.P. SOMASHEKAR AND OTHERS	December 5, 2017
RAJSHEKHAR IRAPPA MALIPATIL Vs. IRAMMA W/O IRAPPA MALIPATIL	June 8, 2017
RAJU ALIAS RAJANNA Vs. CHIKKANNA AND ANOTHER	July 3, 2017
RAJU AND OTHERS Vs. STATE OF KARNATAKA	August 3, 2017
RAJU MUNIBYREGOWDA Vs. STATE OF KARNATAKA	March 3, 2017
RAKSHITH ALIAS MANDYA Vs. STATE OF KARNATAKA	November 20, 2017
RAMA AND OTHERS Vs. STATE OF KARNATAKA	November 17, 2017
RAMA MURTHY @ SHIVANAND MAHAMMAD @ MAMMI AND ANR. Vs. STATE OF KARNATAKA	June 15, 2017
RAMACHANDRA Vs. STATE OF KARNATAKA	June 2, 2017
RAMACHANDRA D L Vs. SUMITHRA	November 23, 2017
RAMACHANDRAPPA B D Vs. THE STATE OF KARNATAKA	September 22, 2017
RAMAJAN S/O HUSAIN SAB ATTAR Vs. STATE OF KARNATAKA	June 1, 2017
RAMAKRISHNA ASHRAM REP BY ITS PRESIDENTKAR Vs. STATE OF KARNATAKA BY ITS CHIEF SECRETARY	June 13, 2017
RAMANAGOUD AND ANOTHER Vs. STATE OF KARNATAKA AND OTHERS	September 20, 2017
RAMANATHA SHETTY Vs. STATE OF KARNATAKA	January 19, 2017
RAMANGOUDA Vs. THE COMMISSIONER-CUM-APPELLATE AUTHORITY FOR FOOD AND CIVIL SUPPLIES	March 15, 2017
RAMANGOUDA AND OTHERS Vs. YAMANVVA AND OTHERS	October 25, 2017
RAMANJINAPPA Vs. K.H. RAVI	July 5, 2017
RAMANNA Vs. R.N. NADIGAR	June 14, 2017
RAMANNA Vs. RAMEEZ	January 9, 2017
RAMAPPA Vs. STATE OF KARNATAKA	June 14, 2017
RAMAPPA Vs. STATE OF KARNATAKA	July 6, 2017
RAMAPPA @ RAMU Vs. STATE BY PS I	November 3, 2017
RAMAPPA GOWDA Vs. H BHADRAPPA GOWDA	January 24, 2017
RAMAPPA HATTI Vs. UNION OF INDIA	November 29, 2017
RAMAREDDY Vs. STATE OF KARNATAKA	December 21, 2017
RAMASWAMYGOWDA AND OTHERS Vs. RAMALINGEGOWDA	October 3, 2017
RAMBABU BHOJANNA ANNAGOUNI Vs. STATE OF KARNATAKA	August 3, 2017
RAMCHANDRA NARAYAN TALAWAR Vs. KUMAR SOUKHARYA AND OTHERS	April 4, 2017
RAMESH Vs. KARUR VYSYA BANK DIVISIONAL OFFICE	August 10, 2017
RAMESH ALIAS RAMESH GOWDA Vs. SRI. ANNAMALAI	April 3, 2017
RAMESH B.P. Vs. MANAGER	October 10, 2017
RAMESH M GANDHI S/O MANGILAL Vs. A. SENDILKUMAR AND ANR.	February 20, 2017
RAMESH S/O SHIVANANDAPPA HALLER Vs. KARNATAKA INSTITUTE OF MEDICAL SCIENCES, VIDYA NAGAR, HUBBALLI &AMP; ORS	March 31, 2017
RAMESHA Vs. NAGARAJA AND ANOTHER	April 28, 2017
RAMESHA AND ANOTHER Vs. STATE OF KARNATAKA	December 4, 2017
RAMU @ RAMESH Vs. SHANTAPPA AND ANOTHER	November 2, 2017
RAMU AND OTHERS Vs. STATE OF KARNATAKA	November 17, 2017
RANAPPA MALLAPPA AND OTHERS Vs. SHIVSHANKAR CHANNAMALLAPPA RAYAKA	January 3, 2017
RANGANATH Vs. STATE OF KARNATAKA	March 21, 2017
RANGANATHA AND OTHERS Vs. VENKATASWAMY	July 24, 2017
RANGASHETTY Vs. LAKSHMAMMA	August 16, 2017
RANGEGOWDA Vs. DIVISIONAL CONTROLLER	January 18, 2017
RANGEGOWDA, S/O LATE NEELEGOWDA, CHIKKACHAKANAHALLI, GADENALLI POST, DUDDA HOBLI, HASSAN TALUK AND DISTRICT Vs. THE DIVISIONAL CONTROLLER, K.S.R.T.C., HASSAN DIVISION	January 18, 2017
RANJIT KABIRAJ S/O GURUPADO KABIRAJ Vs. THE STATE THROUGH ITS CHIEF SECRETARY TO GOVT. OF KARNATAKA AND ORS.	February 3, 2017
RANJITH SINGH S/O DARSHAN SINGH AND ANR. Vs. STATE THROUGH KOWTHAL POLICE STATION	February 3, 2017
RATHNAMMA W/O LATE HORAKERANGAPPA @ HORAKERANGAPPA Vs. K. HANUMANTHAPPA S/O SIDDAPPA, MAJOR, OWNER OF HERO HONDA SPLENDOUR PLUS REG. NO. KA	March 10, 2017
RATNABAI Vs. PRAMILABAI	July 25, 2017
RATNABAI W/O LATE PRABHU SAGAR Vs. NAVEEN S/O NAGANNA	July 6, 2017
RAVEESHAIAH R Vs. STATE OF KARNATAKA	November 7, 2017
RAVI Vs. STATE OF KARNATAKA	June 21, 2017
RAVI @ RAVI KUMAR Vs. STATE	June 28, 2017
RAVI ALIAS RAVIKUMAR Vs. STATE OF KARNATAKA	October 24, 2017
RAVI KUMAR Vs. STATE OF KARNATAKA	November 9, 2017
RAVI KUMAR @ RAVI @ TANGOO Vs. STATE OF KARNATAKA	October 12, 2017
RAVI S/O LATE MUTHAIAH Vs. THE STATE OF KARNATAKA	November 8, 2017
RAVICHANDER Vs. STATE OF KARNATAKA	December 6, 2017
RAVIKUMAR Vs. K M C VASANTHA	November 27, 2017
RAVINDRA ENERGY LIMITED Vs. STATE OF KARNATAKA	July 4, 2017
RAVISHANKAR M P MALLAPPA Vs. JAYAMMA PATEL CHIKKAVEERANNAGOWADA & ORS	February 1, 2017
RAW JUTE TRADING INDUSTRIES LTD. AND ANR. Vs. BISWAJIT SEN S/O. SRI NARESH CHANDRA SEN	December 15, 2017
RAYGONDA SUBRAO PATIL Vs. GENERAL MANAGER., M.S.R.T.C. CENTRAL OFFICES, BYCULA, MUMBAI, REP. BY DEPUTY CONTROLLER, M.S.R.T.C., KOLHAPUR	September 21, 2017
REGIONAL MANAGER Vs. KRISHNEGOWDA	April 28, 2017
REGIONAL PROVIDENT FUND Vs. KLE SOCIETY'S LAW COLLEGE	June 1, 2017
REGIONAL PROVIDENT FUND COMMISSIONER Vs. KLE SOCIETY COLLEGE OF EDUCATION	March 3, 2017
REGISTRAR GENERAL Vs. MOHAN KUMAR	October 12, 2017
REGISTRAR GENERAL Vs. DODDA HANUMA	August 16, 2017
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. VENKATESHA @ CHANDRA BIN VENKATASWAMY	August 7, 2017
REGISTRAR GENERAL HIGH COURT OF KARNATAKA Vs. VENKATESHA @ CHANDRA	July 5, 2017
REGISTRAR GENERAL HIGH COURT OF KARNATAKA BENGALURU Vs. MALLIKA @ SAVITHRAMAM @ JAYAMMA @ KALA @ SHIVAMOGAMMA, W/O HANUMAPPA	September 15, 2017
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. VENKATESH @ CHANDRA	October 27, 2017
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. DODDAHANUMA	July 27, 2017
REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, BENGALURU Vs. MUNIKRISHNA ALIAS KRISHNA S/O VENKATASWAMY AND OTHERS	October 3, 2017
REHMAN ROSHAN BAIG S/O A R BAIG Vs. UNION OF INDIA AND ANOTHER	December 26, 2017
REJI SEBASTIAN Vs. JUBY MARY CHACKAO MAJOR & ORS	February 9, 2017
REKHA MANDAL Vs. STATE BY PEENYA POLICE STATION	October 25, 2017
REKHA SURESH Vs. STATE OF KARNATAKA	March 14, 2017
RELIANCE GENERAL INSURANCE COMPANY LTD. Vs. M. JAYALAKSHMAMMA AND OTHERS	September 20, 2017
RELIANCE GIC LTD Vs. MOHAMAD SALI ALIAS MOHAMAD SABIR ABDUL KARIM SAUDAGAR AND ANOTHER	January 3, 2017
REMO SOFTWARE PVT. LTD Vs. HDB FINANCIAL SERVICES LTD.	August 8, 2017
RENUKA DEVI Vs. MARIYAMMA AND OTHERS	June 28, 2017
RENUKAMBIKE R Vs. STATE OF KARNATAKA	June 21, 2017
REVAMMA Vs. G. LOKESH BABU	July 24, 2017
REVANNA AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	March 24, 2017
REVANSIDDAPPA Vs. DEPUTY COMMISSIONER	June 28, 2017
RIFCO SHANTHINIKETHAN LAYOUT Vs. THE STATE OF KARNATAKA	October 23, 2017
RITES LIMITED Vs. BANGALORE METRO RAIL CORPORATION	October 16, 2017
RITHVIK L. Vs. M.G. SEETHAPRASAD	June 21, 2017
ROMIT JEEVANDAR SADALGE Vs. SHANTAPPANNA YASHWANTH MIRJE (SINCE DEAD) AND ANOTHER	January 3, 2017
ROOBIN ALIAS JAYANTH Vs. STATE OF KARNATAKA	November 13, 2017
ROOHIDH KHAN @ ROOHID Vs. THE JAYANAGARA POLICE	November 7, 2017
ROOMA H. D/O. H. K. MARISWAMY Vs. MANAGING DIRECTOR, INDIAN OIL CORPORATION LIMITED, MUMBAI &AMP; ANR.	March 6, 2017
ROOPSINGH MAHADEVAPPA LAMANI ALIAS JADHAV Vs. SOMAPPA SANGAPPA HANDI	January 9, 2017
ROSHAN DSOUZA Vs. STATE OF KARNATAKA	November 16, 2017
ROYAL SUNDARAM ALIANCE INSURANCE COMPANY LIMITED, NO. 45 AND 46, WHITES ROAD, SUNDARM TOWERS, CHENNAI Vs. MR. DORAIRAJ PILLAY, AGED ABOUT 53 YEARS, SON OF LATE BALARAM PILLAY	January 3, 2017
ROYAL SUNDARAM ALLIANCE INSURANCE CO. LTD. Vs. MUNIRATHANAMMA AND OTHERS	April 7, 2017
ROYAL SUNDARAM GENERAL INSURANCE COMPANY LTD. Vs. SAVITA	July 17, 2017
RT. REV. J. PRABHAKAR RAO Vs. GILBERT TEJPAL BANNA	April 4, 2017
RUDRAPPA Vs. MANJUNATH AND ANOTHER	January 6, 2017
RUKIYA K MOHAMMED BASHEER AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	December 15, 2017
RUKMINIBAI Vs. BABURAO	September 13, 2017
S A PRASANNA KUMAR Vs. STATE OF KARNATAKA BY ITS SECRETARY	July 17, 2017
S CHANDRASHEKAR Vs. ASST COMMISSIONER OF INCOME-TAX CIRCLE 2[1]	February 15, 2017
S D SAIRAM @ S D UMESH Vs. THE STATE OF KARNATAKA BY	November 7, 2017
S M GOPI Vs. CHIF OFFICER N MANJAPPA	November 16, 2017
S M GOPIKAR Vs. CHIF OFFICER N MANJAPPA	November 16, 2017
S MANJUNATH Vs. NAGARAJA	April 6, 2017
S P FABRICATORS Vs. COMMERCIAL TAX OFFICER	April 28, 2017
S P SHIVAKUMAR @ KUMARA Vs. S G KATHYAYINIYAMMA	November 17, 2017
S PRABHAKAR S/O LATE J V SOMANATH Vs. DHANANTHIBAI @ VITTA BAI W/O LATE J V SOMANATH	June 7, 2017
S RAJENDRAN S/O V SITARAMKAR Vs. STATE OF KARNATAKA	July 31, 2017
S SUNDARESH SON OF LATE SURYANARAYANARAO Vs. STATE OF KARNATAKA	October 13, 2017
S V SAMUDRAM Vs. STATE OF KARNATAKA AND OTHERS	February 7, 2017
S. CHANDRASHEKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX HIGH COURT OF KARNATAKA	February 15, 2017
S. J. DHANANJAYA Vs. BHARAT ELECTRONICS EMPLOYEES	June 27, 2017
S. KUMAR Vs. STATE OF KARNATAKA	January 25, 2017
S. MANJUNATH Vs. NAGARAJA	April 6, 2017
S. PRABHAKAR Vs. DHANANTHIBAI	June 7, 2017
S. RAJENDRAN Vs. STATE OF KARNATAKA AND ORS.	July 31, 2017
S. RAVIKUMAR S/O SUBRAMANYA REDDY Vs. PRAKASH KEMBHAVI, S/O SHIVASHANKAR KEMBHAVI	January 20, 2017
S.C. CHANDRASHEKAR Vs. STATE OF KARNATAKA	July 25, 2017
S.G. PRAVEEN GOWDA Vs. STATE OF KARNATAKA AND OTHERS	March 3, 2017
S.GEETHA Vs. DODDATHYAMMA	June 27, 2017
S.K. MANJUNATH AND ANOTHER Vs. THE TAHASILDAR, BANGALORE EAST TALUK, BANGALORE AND ANOTHER	April 12, 2017
S.N. RAJENDRA Vs. VENKATESHA	August 18, 2017
S.N. RAVI Vs. STATE	October 14, 2017
S.S. DESHPANDE, S/O. SHAM RAO Vs. MANAGEMENT OF SYNDICATE BANK	August 10, 2017
S.V. SAMUDRAM Vs. STATE OF KARNATAKA AND OTHERS	February 7, 2017
SABANNA Vs. STATE	May 29, 2017
SABANNA NAGAPPA Vs. STATE	October 9, 2017
SADALGA URBAN SOUHADRA SAHAKARI BANK NIYAMAT Vs. REGIONAL PROVIDENT FUND COMMISSIONER	March 16, 2017
SAHIRA Vs. STATE OF KARNATAKA	August 30, 2017
SAI RAMAKRISHNA KARUTURI S/O KARUTURI SURYA RAO Vs. UNION OF INDIA	November 8, 2017
SAKAMMA Vs. CHIKKAGANGAMMA	July 25, 2017
SALEEM BAIG N Vs. STATE OF KARNATAKA REP BY STATION HOUSE OFFICER KUDEUR POLICE STATION CHAMARAJANAGAR	October 17, 2017
SALIM PASHA @ SALIM Vs. STATE BY NAGAMANGALA RURAL POLICE	July 25, 2017
SALMANKHAN S/O BASEEDKHAN Vs. STATE OF KARNATAKA	February 2, 2017
SAMEENA W/O RAJ AHMED BAGAWAN Vs. SHIVAPPA SHANKRAPPA KAMBALE AND ORS.	February 9, 2017
SAMEER S/O SAJJADE Vs. STATE OF KARNATAKA	July 14, 2017
SAMULLA KHAN Vs. SOUKETH ALI KHAN	June 16, 2017
SANAULLA Vs. STATE OF KARNATAKA AND ANOTHER	December 7, 2017
SANDEEP S/O VIJAYKUMAR BIRADAR Vs. THE STATE THROUGH	January 31, 2017
SANDER GEOPHYSICS LIMITED Vs. DEPUTY DIRECTOR GENERAL	October 30, 2017
SANGAPPA S/O DUNDAPPA HOSAMANI Vs. HANAMANTAPPA S/O DODDAPP BENNUR	December 8, 2017
SANGAPPA S/O HASANAPPA MALENNAVAR Vs. COMMISSIONER FOR BACKWARD CLASSES DEPARTMENT AND APPELLATE AUTHORITY FOR VERIFICATION OF CASTE AND INCOME CERTIFICATE	June 13, 2017
SANGEETHA CHANDRAPPA Vs. DIVISIONAL CONTROLLER	February 21, 2017
SANJAT SUMAN LENKA Vs. MEDICAL COUNCIL OF INDIA	January 6, 2017
SANJAY SABHARWAL Vs. STATE	March 23, 2017
SANJEEV KUMAR S/O BHAGAWAN RAO GHAWALKAR Vs. NANDA BAI W/O SHAM RAO GHAWALKAR	October 16, 2017
SANJEEVA POOJARY Vs. STATE OF KARNATAKA	October 13, 2017
SANTHOSH BABU Vs. STATE OF KARNATAKA	November 3, 2017
SANTHOSH KUMAR Vs. STATE BY ASHOKAPURAM POLICE	November 8, 2017
SANTHOSH KUMAR G.C Vs. GENERAL MANAGER-CUM-OWNER OF KSRTC BUS	June 16, 2017
SANTHOSH PARASHURAM AGASIMANI Vs. STATE OF KARNATAKA BY MALLESHWARA POLICE	October 7, 2017
SANTOSH Vs. DEPUTY COMMISSIONER, GULBARGA	April 27, 2017
SANTOSH @ SANTHU Vs. STATE OF KARNATAKA	November 8, 2017
SANTOSH BASAWANAPPA WALI Vs. STATE OF KARNATAKA	March 17, 2017
SANTOSH SHANKARRAO BADIGER Vs. STATE	January 5, 2017
SARALA DEVI Vs. R K SAROJA	February 1, 2017
SARDAR MANOHAR SINGH Vs. HOUSING COMMISSIONER	January 25, 2017
SARFARAJ SUBANMIYA JAMADAR Vs. STATE OF KARNATAKA	September 4, 2017
SAROJAMMA W/O LATE RAMANNA ALIAS RAMAIAH Vs. MANAGING DIRECTOR	March 9, 2017
SAROOMA W/O HABEEB Vs. DIVISIONAL CONTROLLER	June 8, 2017
SARVODAYA EDUCATION TRUST Vs. UNION OF INDIA	August 3, 2017
SATHISH K S/O SHEENAPPA POOJARI Vs. STATE OF KARNATAKA REP BY ITS DEPUTY DIRECTOR & EX OFFICIO UNDER SECRETARY RURAL DEVELOPMENT AND PANCHAYATHRAJ DEPARTMENT	November 23, 2017
SATHISH SHETTY Vs. MANAGING DIRECTOR, K.S.R.T.C. AND OTHERS	February 27, 2017
SATHISH SHETTY Vs. MANAGING DIRECTOR, K.S.R.T.C. AND OTHERS	February 20, 2017
SATHISHA Vs. ARUN KUMAR AND OTHERS	June 2, 2017
SATHYA NARAYANA Vs. STATE OF KARNATAKA	August 9, 2017
SATHYAMMA Vs. KEMPAMMA	April 13, 2017
SATISH Vs. C G RAMANJINAPPA AND ANOTHER	November 17, 2017
SATISH HEGDE Vs. STATE OF KARNATAKA	July 26, 2017
SATISH R. SHET AND ANOTHER Vs. DR. P.R. KUMAR	January 3, 2017
SATYAVATHI DEVI VELIDANDA Vs. SRINIVAS VELIDANDA	August 11, 2017
SAVITHRAMMA T Vs. COMMISSIONER OF POLICE	April 7, 2017
SAVITHRI W/O. S RAVINDRA REDDY Vs. S.RAVINDRA REDDY	April 19, 2017
SCANIA COMMERCIAL VEHICLES INDIA PRIVATE LIMITED, ACHHATANAHALLI VILLAGE, NARASAPURA HOBLI, KOLAR DISTRICT Vs. GOVERNMENT OF KARNATAKA, BENGALURU AND OTHERS	January 11, 2017
SCHNEIDER ELECTRIC IT BUSINESS INDIA PVT LTD Vs. AMERICAN POWER CONVERSION	December 15, 2017
SEEMA MANOHAR GUNJAL Vs. STATE OF KARNATAKA REP BY SPP HIGH COURT OF KARNATAKA	March 9, 2017
SEENA @ BENGALURU SEENA Vs. STATE OF KARNATAKA	December 28, 2017
SEETHAPPA Vs. LAKSHMAMMA	March 9, 2017
SEETHARAM AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	April 13, 2017
SENIOR VICE-PRESIDENT Vs. K.V. SHETTY	March 23, 2017
SEVALAL BANAJARA Vs. COMMISSIONER	March 21, 2017
SHABBIR PASHA @ SHABBIR AHMED Vs. STATE BY CHAMARAJPET POLICE	October 25, 2017
SHABNAM BANU Vs. REGIONAL PASSPORT OFFICER	July 19, 2017
SHAFIQ UR REHAMAN Vs. STATE OF KARNATAKA	March 21, 2017
SHAHABAZ Vs. STATE OF KARNATAKA	December 4, 2017
SHAHEED ALIAS MOHAMMAD, SHAHEED HUSSAIN Vs. STATE OF KARNATAKA	September 8, 2017
SHAHI EXPORTS PVT LTD Vs. N MANJUNATHAPPA S/O NARAYANAPPA	February 13, 2017
SHAIK MOHAMMED S/O SHAIK KHAJA MOINUDDIN Vs. ANSAR HUSSAIN S/O AKLAQ HUSSAIN	October 24, 2017
SHAIKH AHMAD SHAIKH MOHAMMAD Vs. ASRA MAIYMOONA BEGUM & ANOTHER	January 4, 2017
SHAKIB ALIAS SHAKIB AND ANOTHER Vs. STATE OF KARNATAKA	December 4, 2017
SHAKTHI SPECIALITIES REPRESENTED BY ITS MANAGING PARTNER Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY FINANCE DEPARTMENT	June 28, 2017
SHAKTIVELU Vs. THE STATE OF KARNATAKA	November 9, 2017
SHAKUNTALA Vs. STATE OF KARNATAKA	January 2, 2017
SHAM S/O SHANKAR RAO MANE Vs. THE CHAIRMAN, LIC OF INDIA, AND ORS.	February 3, 2017
SHAMABANU IMTIYAZ AHMED JAMBAGI Vs. STATE OF KARNATAKA	December 8, 2017
SHAMALA DASHARATH GOSULA Vs. STATE OF KARNATAKA	September 1, 2017
SHAMANNA REDDY Vs. KODANDARAMA REDDY	July 5, 2017
SHAMRAO Vs. SUNIL KUMAR	June 29, 2017
SHAMSHAD AHAMED Vs. STATE OF KARNATAKA UPPARPET POLICE STATION BENGALURU	August 8, 2017
SHANKAR Vs. STATE BY HEBBAGODI POLICE STATION, REP BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, BENGALURU	December 7, 2017
SHANKAR Vs. STATION HOUSE OFFICER	November 3, 2017
SHANKAR & ORS Vs. STATE OF KARNATAKA	March 15, 2017
SHANKAR ALIAS SHANKARAPPA Vs. SICAL LOGISTICS LTD.	July 11, 2017
SHANKAR NARAYANAMURTI Vs. STATE OF KARNATAKA	June 21, 2017
SHANKAR WINES REPRESENTED BY RAMAKRISHNAIAHKAR Vs. COMMISSIONER OF EXCISE	August 22, 2017
SHANKARA Vs. STATE	November 17, 2017
SHANKARANARAYANA SHETTY Vs. M CHANDRU	June 16, 2017
SHANKARASWAMY @ G.SWAMY Vs. STATE OF KARNATAKA	October 25, 2017
SHANKARAYYA S/O. SHIVARUDRAYYA METI @ GANACHARYA AGE: 33 YEARS, OCC:AGRICULTURE, R/O. TADAKOD, PIN 581 105 TQ & DIST: DHARWAD Vs. THE STATE OF KARNATAKA, REP. BY STATE PUBLIC PROSECUTOR, KITTUR POLICE STATION, DIST: BELGAUM	January 11, 2017
SHANKER SANGOLGI AND ANOTHER Vs. STATE OF KARNATAKA	July 10, 2017
SHANTESH GUREDDI AND ANOTHER Vs. THE COMMISSIONER, BRUHAT BANGALORE MAHANAGAR PALIKE, BANGALORE AND OTHERS	March 14, 2017
SHANTHALAKSHMI @ PUTTALAKSHMAMMA Vs. K S R T C	September 4, 2017
SHANTHI VIJAYDEV Vs. L. M. RASAN	February 3, 2017
SHANTIRAJ DEVENDRA KUNACHI Vs. PRAKASH N. KANCHAGAR	March 9, 2017
SHARADA AND ANOTHER Vs. DEEPAK AND OTHERS	August 2, 2017
SHARADABAI Vs. SANGAPPA	July 13, 2017
SHARADAMMA AND ANOTHER Vs. JOINT REGISTRAR OF CO-OP SOCIETIES, K S U B F LTD	August 7, 2017
SHARAMUDDIN S/O KHAZA HUSSAIN KATGAR Vs. THE STATE OF KARNATAKA	October 27, 2017
SHARANABASAPPA @ SHARANU Vs. THE STATE	November 7, 2017
SHARANABASAPPA S/O JAGANNATH REDDY Vs. STATE OF KARNATAKA REPRESENTED BY PRINCIPAL SECRETARY, DEPARTMENT OF CO-OPERATION	August 9, 2017
SHARANABASAVESHWAR Vs. NETRAVATI ALIAS SHILPA	April 21, 2017
SHARANAMMA Vs. STATE OF KARNATAKA	June 8, 2017
SHARANAPPA Vs. STATE OF KARNATAKA	June 23, 2017
SHARANAPPA Vs. MANAGING DIRECTOR, NEKRTC, KALABURAGI	May 30, 2017
SHARANAPPA HEBBAR Vs. STATE OF KARNATAKA AND OTHERS	February 1, 2017
SHARANU Vs. STATE OF KARNATAKA	September 1, 2017
SHARANU AND OTHERS Vs. SUNITA W/O SHARANU SANKLIPUR	August 2, 2017
SHARAVANA Vs. STATE OF KARNATAKA	May 16, 2017
SHARNABASAPPA S/O IRANNA Vs. STATE OF KARNATAKA	June 14, 2017
SHARUBAI AND ORS. Vs. DAIBIR SINGH AND ANR.	March 1, 2017
SHASHI B. SHINDE Vs. MANAGING DIRECTOR	July 6, 2017
SHASHIDAR RAJ Vs. DR. JOSSIE PEREIRA	January 18, 2017
SHASHIDHARA SHETTY Vs. UNION OF INDIA	September 22, 2017
SHEENA POOJARY Vs. KAMALA POOJARTHI	March 6, 2017
SHEK SHAFI ULLA SHEK SANAULLA Vs. STATE OF KARNATAKA	October 25, 2017
SHEKAPPA AND OTHERS Vs. STATE OF KARNATAKA	January 2, 2017
SHEKAR BUDDA @ BUDDA Vs. STATE OF KARNATAKA	July 20, 2017
SHEKHAPPA MALLAPPA JAMBAGI AND ORS. Vs. STATE OF KARNATAKA	February 7, 2017
SHESHRAO S/O MADHAVRAO NELWADE Vs. NARAYANRAO S/O MADHAVRAO NELWADE	January 5, 2017
SHETTEVA Vs. SHIVANAND	March 1, 2017
SHIDDAPPA, S/O. RACHAPPA BARADUR @ BALIGAR Vs. THE STATE OF KARNATAKA	December 6, 2017
SHIVA Vs. STATE	September 14, 2017
SHIVA @ SHIVAKUMAR S/O. GANESH MESTHRI Vs. STATE BY ALDUR POLICE STATION	October 26, 2017
SHIVA KUMAR.S, Vs. STATE OF KARNATAKA	August 11, 2017
SHIVACHETHAN @ CHETHAN Vs. STATE OF KARNATAKA	November 7, 2017
SHIVADARSHAN BALSE Vs. THE STATE OF KARNATAKA AND ORS.	February 21, 2017
SHIVAJI A KAWALE Vs. STATE OF KARNATAKA	June 6, 2017
SHIVAJI S/O DHAKU @ THAKU RATHOD Vs. CHANDRAKANTH S/O MADAN RATHOD	July 3, 2017
SHIVAJI S/O. RUDRAPPA NAIK Vs. CHAIRMAN, SHRI. MAHAKALI VIDYA VARDHAK TRUSTS INDEPENDENT P. U. COLLEGE, BELGAUM	March 9, 2017
SHIVAKUMAR Vs. STATE OF KARNATAKA	June 23, 2017
SHIVAKUMAR Vs. STATE OF KARNATAKA	January 20, 2017
SHIVAKUMAR @ SHIVA S/O.NARAYANAPPA Vs. THE STATE OF KARNATAKA	October 27, 2017
SHIVALINGA KKAR Vs. JOAQUIM PARIES	June 5, 2017
SHIVAMURTHY Vs. STATE BY MAYAKONDA POLICE DAVANAGERE	June 23, 2017
SHIVANAGOUDA Vs. KARTHIK MRUTHYUNJAYA AND ANOTHER	January 24, 2017
SHIVANAGOUDA S/O NINGANAGOUDA BIRADAR Vs. STATE OF KARNATAKA	September 15, 2017
SHIVANAND Vs. ARAVIND NARAYAN KULKARNI	June 2, 2017
SHIVANAND N. BHOMKAR Vs. STATE OF KARNATAKA	July 28, 2017
SHIVANAND TIPPAYY NAIKKAR Vs. DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LTD	September 7, 2017
SHIVANANJAPPA Vs. CHAIRMAN AND MANAGING DIRECTOR	April 19, 2017
SHIVANNA Vs. STATE BY POLICE INSPECTOR	January 17, 2017
SHIVANNA, S/O LATE SRI MALLAIAB AGED ABOUT 40 YEARS Vs. THE STATE OF KARNATAKA BY S.H.O. OF SATHANUR POLICE STATION KANAKAPURA TALUK RAMANAGARA DISTRICT REPRESENTED BY THE LEARNED STATE PUBLIC PROSECUTOR HIGH COURT BUILDINGS BANGALORE	February 14, 2017
SHIVAPPA Vs. SAYYED RASUL AND ANOTHER	November 3, 2017
SHIVAPPA @ SHIVANAND Vs. STATE OF KARNATAKA	February 15, 2017
SHIVAPPA S/O SIDDAPPA MALI Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY	August 18, 2017
SHIVARAJ Vs. COMMISSIONER, CITY MUNICIPAL COUNCIL AND OTHERS	September 20, 2017
SHIVARAJ RACHAPPA BELAGAL Vs. STATE OF KARNATAKA & ORS.	May 29, 2017
SHIVARATHNAMMA Vs. STATE OF KARNATAKA	December 26, 2017
SHIVASHANKARAPPA Vs. E.M. BALAJI AND ANOTHER	November 3, 2017
SHIVASHANKARGOUDA Vs. BAGALKOT UDYOG LTD.	September 21, 2017
SHIVASHARANAPPA S/O ANNAPPA AND ANR. Vs. THE DEPUTY COMMISSIONER & ORS.	February 2, 2017
SHOBA Vs. CHANDRASHEKAR PATIL	July 12, 2017
SHREE ADI MASTYAMBIKA TEMPLE REPRESENTED BY ITS DHARMADASHEE SHRI A JAYAVELU SWAMIJI Vs. PRINCIPAL SECRETARY RURAL DEVELOPMENT AND PANCHAYAT RAJ	October 13, 2017
SHREE BHAGAWATI SAREES & READYMADE STORES Vs. BASANT SINGH	August 23, 2017
SHREE MALLIKARJUNA SHIPPING PVT LTD Vs. STATE OF KARNATAKA	March 15, 2017
SHREE SAMSTHANA GOKARNA Vs. THE COMMISSIONER BRUHAT BENGALURU MAHANAGAR PALIKE	July 21, 2017
SHREEKANT PARASAPPA JANGALI Vs. STATE OF KARNATAKA	June 13, 2017
SHRI BHARAMAPPA Vs. SMT. AKKATAI AND OTHERS	January 18, 2017
SHRI D VENUGOPAL Vs. THE ASSISTANT DIRECTOR	October 6, 2017
SHRI G.N. SHANKARAPPA, S/O NINGA SETTY, AGED ABOUT 69 YEARS, R/AT GARUDANAGIRT VILLAGE, KANAKATTE HOBL I, ARSIKERE TALUK Vs. SHRI. G.P. CHANDRE GOWDA, S/O PUTTABASAVAIAH, AGED ABOUT 51 YEARS, R/AT 2ND CROSS, NEAR PRATHIBHA COLLAGE ARSIKERE TOWN	January 25, 2017
SHRI GURUSHNATHAPPA G. SHIVAJATAPPANAVAR Vs. SHRI CHANDRA PRAKASH F. AGARWAL	July 14, 2017
SHRI IQBALAHAMED Vs. VICE	January 6, 2017
SHRI K. SWARUPKUMAR REDDY S/O K.RAMALINGA REDDY Vs. SMT. VIJAYA VENKATESH	December 6, 2017
SHRI S.C. JAYACHANDRA S/O LATE CHIKKABORAIAH Vs. ENFORCEMENT DIRECTORATE BANGALORE ZONAL OFFICE	February 23, 2017
SHRI. K S PRASAD Vs. THE STATE OF KARNATAKA	August 7, 2017
SHRI. LAKSHMANA @ LAKSHMIKANTHA Vs. SHEIK MOKTHIYAR AHAMED	July 26, 2017
SHRI. NARAYAN S/O LAXAMANSA Vs. SADANAND S/O LAXAMANSA NIRANJAN	September 4, 2017
SHRI. NARAYANASWAMY Vs. THE STATE OF KARNATAKA	May 4, 2017
SHRI. T.R. SRINIVASA REDDY Vs. STATE OF KARNATAKA	August 28, 2017
SHRIKANTGOUDA Vs. THE STATE OF KARNATAKA	September 14, 2017
SHRIKRISHNA S/O SANGANNA SALAGOND Vs. STATE OF KARNATAKA	June 19, 2017
SHRIMANT Vs. STATE OF KARNATAKA	June 22, 2017
SHRIMANT MARUTI @ MARUTEPPA PUJERI Vs. STATE OF KARNATAKA	February 14, 2017
SHRINIVAS KONGOVI Vs. SMT. VIJAYA KUMARI SHANMUGAM AND OTHERS	May 31, 2017
SHRIRAM CHITS (KARNATAKA) P. LTD. REP. BY ITS LEGAL OFFICER Vs. DY. LABOUR COMMISSIONER AND APPELLATE AUTHORITY AT HASSAN AND ORS.	January 27, 2017
SHRIRAM GENERAL INSURANCE COMPANY LIMITED Vs. JAYAMMA AND OTHERS	January 9, 2017
SHRIRAM SANKARAN Vs. THE INSPECTOR OF POLICE	May 29, 2017
SHRIRAM TRANSPORT Vs. ABDUL KALEEL SAB	January 18, 2017
SHRISHAILAPPA SHANKRAPPA SAJJAN Vs. STATE OF KARNATAKA AND OTHERS	July 1, 2017
SHYAMA SUDARSHAN Vs. STATE OF KARNATAKA	February 1, 2017
SHYLA Vs. ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES	May 25, 2017
SIDDALINGAMMA AND ANOTHER Vs. J BASAVESHWARAIAH AND OTHERS	July 7, 2017
SIDDANAGOUDA AND OTHERS Vs. GADIGEWWA AND OTHERS	October 25, 2017
SIDDAPPA LAGAMAPPA PATIL Vs. STATE OF KARNATAKA	November 27, 2017
SIDDAPPA M. POOJARI Vs. STATE OF KARNATAKA	March 21, 2017
SIDDARAJU Vs. STATE OF KARNATAKA AND OTHERS	June 16, 2017
SIDDARAJU Vs. SOMASHEKAR AND ANOTHER	November 13, 2017
SIDDARAJU Vs. STATE OF KARNATAKA & ANR	April 17, 2017
SIDDEGOWDA Vs. LALITH KUMAR AND ANOTHER	October 10, 2017
SIDDRAM S/O SHARANAPPA JAWALI Vs. STATE OF KARNATAKA	July 24, 2017
SIDRAI MALLAPPA NAIK Vs. LAXMAN GOPAL PATIL AND OTHERS	January 3, 2017
SIDRAM Vs. STATE OF KARNATAKA BY ITS BIDAR RAILWAY POLICE STATION	August 21, 2017
SIDRAM Vs. STATE OF KARNATAKA	June 28, 2017
SIDRAM NAGAPPA KAMBLE Vs. STATE OF KARNATAKA	March 7, 2017
SIDRAMAPPA Vs. CHIEF ENGINEER, KNNL IPC ZONE, GULBARGA	March 28, 2017
SINDHI HIGH SCHOOL, KUMARA KRUPA ROAD, BANGLORE Vs. STATE OF KARNATAKA AND OTHERS	January 16, 2017
SIRAJUDDIN KHAN SHIRANI AND ORS. Vs. STATE OF KARNATAKA	January 20, 2017
SKILL TECH ENGINEERS AND CONTRACTORS PVT LTD Vs. FINANCE SECRETARY VIDHANA SOUDHA	May 31, 2017
SKYLINE CONSTRUCTIONS AND HOUSING PVT. LTD. Vs. T.D. KUMARAVEL VASANTHAN	August 28, 2017
SMT C S JAYALAKSHMI D/O SIDDAPPA Vs. THE TOWN MAHILA SAMAJ (R)	February 3, 2017
SMT FATIMA @ KHATIZABI Vs. STATE BY KOTHANUR POLICE STATION	October 27, 2017
SMT INDIRAMMA Vs. THE DEPUTY COMMISSIONER (FOOD)	November 14, 2017
SMT JAYAMMA Vs. SMT N SHANTHA KUMARI @ N.S.KUMARI	November 13, 2017
SMT K M CHIKKATHAYAMMA Vs. THE STATE OF KARNATAKA	October 12, 2017
SMT KEMPAMMA.R Vs. STATE OF KARNATAKA	July 12, 2017
SMT LAKSHMINARASAMMA Vs. SRI RAMANNA	July 21, 2017
SMT N VARALAKSHMI W/O V NEHRU REDDY Vs. SRI N MAHENDRA S/O LATE B NANJAPPA	July 14, 2017
SMT NAZIRA Vs. STATE OF KARNATAKA	July 19, 2017
SMT PUTTATHAYAMMA Vs. STATE OF KARNATAKA	November 3, 2017
SMT SARALA DEVI, W/O SRI. RAVI AGED ABOUT 50 YEARS SHOP NO.4, PROPERTY NO. 4/1, S.K. GARDEN MAIN ROAD, BENSON TOWN POST, BANGALORE Vs. SMT. R.K. SAROJA, W/O LATE M. GOVINDA AGED ABOUT 62 YEARS RA/T NO. 4/1, S.K. GARDEN ROAD, BENSON TOWN POT, BANGALORE	February 1, 2017
SMT SUMANGALAMMA, W/O LATE CHALAPATHI, AGED ABOUT 51 YEARS, R/AT KAMMADATTI VILLAGE, AVANI HOBLI, MULBAGAL TALUK, KOLAR DISTRICT Vs. SMT HIRIYAMMA, W/O RAMAPPA, AGED ABOUT 37 YEARS, R/AT KAMMADATTI VILLAGE, AVANI HOBLI, MULBAGAL TALUK, KOLAR DISTRICT	January 10, 2017
SMT VEENA G BAIRY Vs. THE MANAGING DIRECTOR	November 7, 2017
SMT VIJAYALAKSHMI Vs. STATE OF KARNATAKA	January 24, 2017
SMT YASMEEN TAJ @ YASMEEN Vs. STATE OF KARNATAKA	November 7, 2017
SMT. ANUPAMA PATIL Vs. NATARAJ VEERANAGOUDA PATIL	September 18, 2017
SMT. B. SUDHA @ SUDHA BAI Vs. C. NEELAKANTESHAWAR	July 26, 2017
SMT. BHARATI REDDY Vs. STATE OF KARNATAKA AND OTHERS	December 4, 2017
SMT. CHANDRAKALA Vs. KARUR VYSYA BANK	August 10, 2017
SMT. G.L. JAYALAKSHMI Vs. STATE OF KARNATAKA	July 6, 2017
SMT. H B CHANDRAMMA Vs. THE STATE OF KARNATAKA	January 23, 2017
SMT. HALLEMABI Vs. SMT. K.M. NAGARATHNA AND OTHERS	May 30, 2017
SMT. HASEENA W/O FARIDSAB SHAIKH AND ORS. Vs. THE DIVISIONAL MANAGER, MAHARASHTRA STATE ROAD TRANSPORT CORPORATION	February 9, 2017
SMT. ISHRATH BANU Vs. THE RETURNING OFFICER	May 23, 2017
SMT. J. BABY KOMALA Vs. CORPORATION BANK, MANGALADEVI TEMPLE ROAD, PANDESHWAR, MANGALORE AND OTHERS	March 3, 2017
SMT. K. KAUSHALYA Vs. THE STATE OF KARNATAKA	September 18, 2017
SMT. LAKSHMAMMA Vs. THE STATE BY	November 7, 2017
SMT. LAKSHMIDEVI W/O. SURESH C. R., AGED ABOUT 35 YEARS Vs. CHIEF ELECTORAL OFFICER OF THE CHIEF ELECTORAL OFFICER, NIRVACHANA NILAYA, MAHARANIS COLLEGE CIRCLE, SHTSHADRI ROAD, BANGALORE	February 1, 2017
SMT. LALITA Vs. DAMODHAR VENKAT SIDDI	June 15, 2017
SMT. LATHA W/O DILIP KUMAR Vs. STATE OF KARNATAKA	January 6, 2017
SMT. M.C. NALINAKSHI Vs. THE SECRETARY, URBAN DEVELOPMENT DEPARTMENT, BANGALORE AND OTHERS	April 25, 2017
SMT. M.D. ASHA Vs. COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE	October 25, 2017
SMT. MAHIBOOBBI, W/O NOORSAB DHALAYAT AGE: 46 YEARS, OCCUPATION: PETTY BUSINESS, RESIDENT OF KATAKAR ONI, BAGALKOT Vs. GOVIND M. HARIPALLE AGE: 25 YEARS, OCCUPATION: AGRICULTURE	February 9, 2017
SMT. NEELAWWA AND OTHERS Vs. SHRI MUTTANNA AND ANOTHER	April 19, 2017
SMT. POOJA DEVI W/O LATE RAJAKAMAL @ RAJKUMAR Vs. ANJINAYYA S/O MURTHI	November 24, 2017
SMT. PUTTAGANGAMMA ALIAS GANGAMMA Vs. SMT. NEELAMBIKE	October 24, 2017
SMT. R. MALATHI Vs. PRINCIPAL SECRETARY	April 27, 2017
SMT. R. RAMYA, D/O S. RAMAMURTHY, AGED ABOUT 29 YEARS, RESIDING AT NO. 2151, 17TH MAIN, HAL 2ND STAGE, BENGALURU Vs. SRI. KRIPLANI MADANAKANTHA, S/O MADANAKANTHA, AGED ABOUT 41 YEARS RESIDING AT NO. 2093, 16TH &QUOT;B MAIN ROAD, HAL 2TH STAGE, INDIRANAGARA, BENGALURU	February 7, 2017
SMT. RIZWANA AND OTHERS Vs. MANJUNATHA AND ANOTHER	September 21, 2017
SMT. SAVITA SURESH NAIK AND OTHERS Vs. GANAPATI AND ANOTHER	June 15, 2017
SMT. SAVITHRAMMA AND ANOTHER Vs. NEW INDIA ASSURANCE CO. LTD. BY ITS BRANCH MANAGER	November 7, 2017
SMT. SHAKIRA YASMEEN S/O ABDUL NABI AGED ABOUT 41 YEARS OCC: ASST. TEACHER MORARJI DESAI RESIDENTIAL (MINORITY), RAICHUR DIST: RAICHUR R/O H.NO. 1 Vs. THE SECRETARY MINORITIES WELFARE DEPARTMENT, VIKAS SOUDHA, BENGALURU	January 2, 2017
SMT. SHALINI Vs. ANANDAKUMAR	October 26, 2017
SMT. SHAMITHA Vs. DR. M. MAHESH	July 1, 2017
SMT. SHANTHALAKSHMI, @ PUTTALAKSHMAMMA, W/O. LATE K. BHEEMEGOWDA Vs. THE K.S.R.T.C., REPRESENTED BY DIVISIONAL CONTROLLER	September 4, 2017
SMT. SHOBHA Vs. THE STATE OF KARNATAKA	November 7, 2017
SMT. SUKANYA Vs. BETTEGOWDA AND OTHERS	January 5, 2017
SMT. SUMA AND ANOTHER Vs. SYED AHEER JAIN AND ANOTHER	July 5, 2017
SMT. SUNANDAMMA Vs. HANUMANTHARAYAPPA	February 1, 2017
SMT. SUSEELA.P.SHENOY Vs. THE CHAIRMAN AND MANAGING	August 11, 2017
SMT. SUSHEELA S. SHEREGAR Vs. JAYANTH KUMAR SHETTY AND ANOTHER	January 27, 2017
SMT. THAYAMMA Vs. KUMARA S/O RANGEGOUDA	July 13, 2017
SMT. TULASAMMA Vs. THE GOVERNMENT OF KARNATAKA	December 5, 2017
SMT. UMA NAGARAJ (SINCE DEAD) BY HER L.RS Vs. MOHAMMED KALEEM	April 17, 2017
SMT. VIJAYALAKSHMI RAMANNA Vs. RAGHUNANDAN RAMANNA AND ANOTHER	October 24, 2017
SMT. VIJAYAMMA @ VIJAYA Vs. A. SUBRAMANYAM AND ANOTHER	November 9, 2017
SMT. VISHALAKSHI BHAT Vs. STATE OF KARNATAKA AND ANOTHER	January 11, 2017
SMT. ZULEIKA ALIAS DHULEKA AND OTHERS Vs. ABDUL MUNEER AND OTHERS	November 7, 2017
SMT.ARUNA KUMARI N.N. Vs. COMMISSIONER BACKWARD CLASSES WELFARE DEPARTMENT	August 1, 2017
SMT.DEVI DEVARAJ, W/O DEVARAJ Vs. SRI JOHN P. JOSEPH	August 7, 2017
SMT.G.K.JAYAPADMA Vs. MARUTHI S/O SIDAPPA	September 18, 2017
SMT.HULIGEMMA W/O LATE AMARAPPA AND ORS. Vs. THE STATE OF KARNATAKA	February 7, 2017
SMT.LAKSHMINARASAMMA Vs. RAMANNA	July 26, 2017
SMT.MANJULA @ SANTOSHI W/O NAGESH SHRIGIRI Vs. MR.YUSUF AB REHMAN BAGWAN	July 1, 2017
SMT.PARVATHI @ PARVATHAMMA W/O GOPAL Vs. THE STATE OF KARNATAKA	October 26, 2017
SMT.PUTTANANJAMMA W/O.KENDANAIKA Vs. MARIPUJE RANGANAIKA @ P.T.I., ADULT	October 24, 2017
SMT.SHYLAJA W/O V.SOMANNA Vs. THE SUPERINTENDENT OF POLICE LOKAYUKTA, BANGALORE URBAN	January 2, 2017
SOBHA PROJECTS AND TRADE PRIVATE LIMITED Vs. GAMMON INDIA LIMITED	December 8, 2017
SOF YAMMA K.J. Vs. CHANDY ABRAHAM	February 27, 2017
SOFTCELL TECHNOLOGIES LIMITED Vs. LEEBOY INDIA CONSTRUCTION EQUIPMENT PRIVATE LIMITED	January 12, 2017
SOHAIL JAMBAGI Vs. STATE OF KARNATAKA	August 3, 2017
SOMANNA Vs. STATE OF KARNATAKA BY INDI POLICE STATION	August 3, 2017
SOMANNAKAR Vs. STATE OF KARNATAKA BY INDI POLICE STATION	August 3, 2017
SOMASHEKAR Vs. NARASAPPA AND ANOTHER	November 13, 2017
SOMRAJ SARKAR Vs. VISVESVARAYA TECHNOLOGICAL UNIVERSITY, BELAGAVI AND OTHERS	February 27, 2017
SONABAI Vs. BASAVARAJ	November 9, 2017
SONI NIHAL DINESH BHAI AND ANOTHER Vs. SANDEEP PATEL AND ANOTHER	February 8, 2017
SONIYA SUNIL MULE AND OTHERS Vs. VISHNUKANTH NARASAPPA JAMADAR AND ANOTHER	April 12, 2017
SONU THOMAS Vs. RAJIV GANDHI UNIVERSITY	July 7, 2017
SOSAMMA P C AND OTHERS Vs. RELIANCE GENERAL INSURANCE CO LTD , UDUPI AND ANOTHER	November 13, 2017
SOUJANYA PATEL TRUST, VIJAYANAGAR, BANGALORE Vs. STATE OF KARNATAKA AND OTHERS	April 17, 2017
SOUNDARYA MUTHUMARI AND ORS. Vs. UNION OF INDIA AND ORS.	July 7, 2017
SOURAV BANKA Vs. STATE BY	November 2, 2017
SOWMYA R SHETTY Vs. VENKAPPA GOWDA	June 27, 2017
SPECIAL DEPUTY COMMISSIONER Vs. PRAVEEN SHAH	February 14, 2017
SPRINGTECH INDUSTRIES, BANGALORE Vs. PAVITHRA BANKERS AND ENTERPRISES	September 1, 2017
SREE AYYAPPA EDUCATIONAL CHARITABLE TRUST SREE AYYAPPA TEMPLE COMPLEX JALAHALLI WEST Vs. THE DEPUTY COMMISSIONER OF INCOME TAX CENTRALIZED PROCESSING CELL	December 12, 2017
SREE GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY	June 14, 2017
SREE GAJANANA MOTOR TRANSPORT COMPANY LIMITED Vs. REGIONAL TRANSPORT AUTHORITY	March 10, 2017
SREEKANTHA BALIKA PROUDHASHALA Vs. STATE OF KARNATAKA	May 30, 2017
SRI ABDUL KAREEM TELGI Vs. THE STATE OF KARNATAKA BY MADIWALA POLICE STATION	July 11, 2017
SRI ANJANEYALU GUPTA S/O LATE RADHAKRISHNAMURTHY Vs. STATE BY CBI	February 13, 2017
SRI ANKARAJU Vs. THE STATE OF KARNATAKA	November 3, 2017
SRI B SANDEEP Vs. SRI VENKATARAMI REDDY B	September 22, 2017
SRI B. ATHAULLA KHAN Vs. STATE OF KARNATAKA	May 3, 2017
SRI B.C.NAGARAJ Vs. STATE OF KARNATAKA	October 9, 2017
SRI B.K. MOHANTY Vs. HINDUSTAN AERONAUTICS LIMITED	January 30, 2017
SRI B.Y. MOHAN S/O B.N. YOGENDRA KUMAR AGED ABOUT 42 YEARS R/O DOOR NO.20/1 CV ROAD, B.M. EXTENSION MYSORE Vs. MR. ALLAHBAKSH K. SANAULLA S/O K. SANAULLA DRIVER, AGED ABOUT 44 YEARS DOOR NO.7, 8TH CROSS OLD NEHRU ROAD GUDDADAHALLI, VINAYAKANAGAR BANGALORE	February 3, 2017
SRI BASETTI Vs. THE MEMBER SECRETARY AND CHIEF EXECUTIVE OFFICER	April 12, 2017
SRI BHIMANNA Vs. STATE OF KARNATAKA	June 8, 2017
SRI C. BHASKARAN AND ORS. Vs. STATE OF KARNATAKA AND ORS.	February 13, 2017
SRI CHANNAVEERAPPA S/O BASAPPA KIRANAGI Vs. SRI IRAPPA S/O HANAMANTAPPA UPPAR	January 5, 2017
SRI CHINNA NAIKA Vs. THE STATE BY SUB-INSPECTOR	November 8, 2017
SRI DANIEL ANAND Vs. SMT G N SUJATHA	July 13, 2017
SRI DASAPPA Vs. THE MANAGING DIRECTOR	October 9, 2017
SRI DAVID RICHARD @ ANIL Vs. STATE OF KARNATAKA	July 27, 2017
SRI DEVARAJA Vs. THE STATE OF KARNATAKA	November 7, 2017
SRI DUNDAPPA S/O. SHANKAR CHOUGALA Vs. SUBHASH BHIMAGOUDA PATIL	March 16, 2017
SRI DYAMAPPA SHETVEPPA BAJANTRI, AGE: 30 YEARS, OCCUPATION: AGRICULTURE, RESIDENT OF HIREBUDNUR, TALUK: SAUNDATTI, DISTRICT: BELGAUM Vs. THE STATE OF KARNATAKA, BY SAUNDATTI POLICE STATION, REPRESENTED BY ADDITIONAL STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, CIRCUIT BENCH, DHARWAD	February 6, 2017
SRI ESHWARAIAH Vs. THE GOVT OF KARNATAKA	July 7, 2017
SRI G. NARAYANAPPA Vs. STATE BY DODDABALLAPURA RURAL POLICE STATION	October 24, 2017
SRI G. RAMANARAYANA JOSHI, S/O D.V. GAJENDRA PRASANNA JOSHI Vs. THE STATE OF KARNATAKA	September 13, 2017
SRI G. SRINIVASA REDDY Vs. CHIEF ELECTRICAL INSPECTOR	November 7, 2017
SRI G.R. AMARNATH Vs. M.N. NARASIMHA MURTHY NAIK	October 17, 2017
SRI G.S. SHASHIDHAR S/O G.S. SADASHIVAIAH AGED ABOUT 47 YEARS CIVIL ENGINEER, SRI. SIDDAGANGA INSTITUTE OF TECHNOLOGY, TUMKUR Vs. THE MANAGEMENT OF SRI SIDDAGANGA EDUCATION SOCIETY (R) BY ITS SECRETARY SRI T.K. NANJUNDAPPA AGED ABOUT 61 YEARS SIDDAGANGA MATH TUMKUR	January 3, 2017
SRI GANGARAM BADERIYA, IAS Vs. STATE OF KARNATAKA	August 8, 2017
SRI GIRIDHAR SHIVARAM Vs. STATE OF KARNATAKA	July 5, 2017
SRI GOPAL RAO Vs. SATHYENDRA RAO BONDADE	May 17, 2017
SRI GOVINDAPRASAD S/O G.C.GANGAIAH Vs. N.BASAVARAJU S/O N.NARASAPPA	July 27, 2017
SRI GOVINDARAJU L Vs. STATE OF KARNATAKA	November 8, 2017
SRI GURULINGAPPAGOUDA Vs. THE STATE OF KARNATAKA	November 10, 2017
SRI H N LINGAPPA Vs. THE MANAGING DIRECTOR	November 7, 2017
SRI HANUMANTHEGOWDA @ PRAKASH Vs. THE STATE OF KARNATAKA	November 8, 2017
SRI I MANOHAR RAJ Vs. STATE OF KARNATAKA	July 12, 2017
SRI IRFAN AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	March 30, 2017
SRI JAGADISH Vs. STATE OF KARNATAKA	October 6, 2017
SRI JAYAPRASAD Vs. STATE OF KARNATAKA	September 18, 2017
SRI K HANUMANTHAPPA S/O KARIYAPPA Vs. SRI K B NAGARAJ S/O K S BASAPPA	February 7, 2017
SRI K R SIDDAGANGAIAH Vs. SMT SHANTHAMMA	July 10, 2017
SRI K ROBERT D SOUZA Vs. SMT VERONICA JACITHA D SOUZA	November 7, 2017
SRI K S ARUN KUMAR Vs. BRAHAMANA SANGHA (R)	November 3, 2017
SRI K V UMASHANKAR Vs. STATE OF KARNATAKA	July 28, 2017
SRI KARAN RAMSISARIA Vs. UNION BANK OF INDIA	October 9, 2017
SRI KHUDDAS PASHA Vs. N RAVIKUMAR	September 18, 2017
SRI KULASHEKAR CHAITHANYA DAS Vs. THE STATE BY SUBRAMANYANAGAR	January 17, 2017
SRI KUMAR Vs. THE STATE OF KARNATAKA	November 8, 2017
SRI LAKKANNA Vs. STATE OF KARNATAKA	October 27, 2017
SRI LOKESH.N S/O NARAYANSWAMY Vs. STATE OF KARNATAKA	October 25, 2017
SRI M. MUNIRAJU S/O.MUNIYAPPA Vs. THE COMMISSIONER OF POLICE AND ANR.	February 6, 2017
SRI MANJUNATHA Vs. STATE OF KARNATAKA	November 7, 2017
SRI MANJUNATHA B Vs. STATE OF KARNATAKA	November 13, 2017
SRI MUDAKAPPA @ SABAPPA S/O HANAMANTH NAGOD AND ANR Vs. THE STATE OF KARNATAKA	February 3, 2017
SRI MUNIKRISHNA @ KRISHNA Vs. THE STATE OF KARNATAKA S.H.O.	November 8, 2017
SRI N RAVI KUMAR Vs. THE STATE OF KARNATAKA	November 8, 2017
SRI NITHIN YENEKAL Vs. STATE OF KARNATAKA	November 8, 2017
SRI P MANOHAR REDDY Vs. THE COMMISSIONER	October 4, 2017
SRI PULLNGADA BHEEMAIAH Vs. THE STATE OF KARNATAKA	November 8, 2017
SRI PUTTAIAH @ PUTTANNA Vs. STATE OF KARNATAKA	September 12, 2017
SRI PUTTASWAMAIAH Vs. STATE OF KARNATAKA	October 6, 2017
SRI R BALASUBRAMANYAM Vs. THE STATE OF KARNATAKA	November 3, 2017
SRI R SURESH Vs. STATE OF KARNATAKA	January 11, 2017
SRI RAGHAVA S/O SRI THANIYAPPA POOJARI Vs. THE STATE OF KARNATAKA AND ORS.	February 9, 2017
SRI RAGHAVENDRA Vs. THE STATE OF KARNATAKA	November 7, 2017
SRI RAJANNA N Vs. SRI NARAYANA HEGDE	July 26, 2017
SRI RAJESH NAYAK Vs. THE STATE	October 17, 2017
SRI RAJESH P Vs. SMT REKHA J RAO	July 26, 2017
SRI RAJKUMAR S/O LATE SAMPANGIRAMAIAH Vs. THE STATE OF KARNATAKA	October 27, 2017
SRI RAJU @ RAJAPPA S/O TAYANNA AND ORS. Vs. THE STATE OF KARNATAKA	February 7, 2017
SRI RAMA NAIK @ RAMESH NAIK Vs. SRI RAMESHWARA RAO U.H	March 17, 2017
SRI RAMACHANDRA JOGI Vs. THE COMMISSIONER FOR	November 13, 2017
SRI RAMANI AIYER Vs. THE INSPECTOR OF POLICE	July 31, 2017
SRI RAMARAM Vs. P.M. BASAVARAJAIAH AND OTHERS	October 7, 2017
SRI RAME GOWDA S/O SRI YALLAKE GOWDA Vs. H.GIRISH, S/O SRI CHANDRAPPA	January 3, 2017
SRI RAVEESH S/O RAMAKRISHNAIAH Vs. STATE OF KARNATAKA BY BYADARAHALLI POLICE BANGALORE.	October 27, 2017
SRI RAVIKUMAR Vs. STATE OF KARANATAKA	July 13, 2017
SRI S.J. NARAYANA MURTHY, AGED ABOUT 62 YEARS, S/O. LATE JAYARAMAIAH, R/AT SUGGATTA VILLAGE, JALA HOBLI BENGALURU NORTH TALUK, BENGALURU Vs. THE SPECIAL LAND ACQUISITION OFFICER/AUTHORISED OFFICER DISPOSAL OF 7(A) CASES, VISVESHWARAIAH TOWER, BENGALURU	January 2, 2017
SRI SEVALAL BANAJARA (LAMANI) SAMSTHE Vs. COMMISSIONER, PUBLIC INSTRUCTIONS, BENGALURU AND OTHERS	March 21, 2017
SRI SHANTHKUMAR Vs. GOVT OF KARNATAKA	July 17, 2017
SRI SHARATH S SHETTY Vs. THE GENERAL MANAGER	September 20, 2017
SRI SHIVANNA Vs. THE STATE OF KARNATAKA	February 14, 2017
SRI SIDDARAJU @ PAPU Vs. STATE OF KARNATAKA	November 7, 2017
SRI SRINIVAS AGRO AGENCIES DEALERS IN FERTILIZERS AND PESTICIDES, HANCHINAL CAMP Vs. KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED, HEBBAL, BENGALURU	February 1, 2017
SRI SUBHAMOY BURMAN Vs. STATE OF KARNATAKA	October 9, 2017
SRI SYED ILLIYAS Vs. STATE BY K G HALLI POLICE	October 11, 2017
SRI SYED SAJEED PASHA Vs. SRI IDRIS BURHAN	October 23, 2017
SRI THIMMEGOWDA Vs. STATE OF KARNATAKA	November 14, 2017
SRI UMESH PATIL Vs. THE COMMISSIONER MINES AND GEOLOGY DEPARTMENT	July 26, 2017
SRI V ANIL REDDY Vs. SRI K VENKATARAMANA REDDY	May 25, 2017
SRI V CHIDANANDA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	February 6, 2017
SRI V. HARINATH REDDY S/O. LATE A. VENKATA REDDY Vs. CANARA BANK	November 3, 2017
SRI VEERESH KOTAGI Vs. SRI M SHIVALINGAPPA	September 6, 2017
SRI VENKATESH Vs. STATE BY THILAK PARK POLICE	November 10, 2017
SRI Y N KRISHNA MURTHY Vs. KARNATAKA SILK INDUSTRIES	September 20, 2017
SRI Y S MANJUNATH Vs. STATE OF KARNATAKA	November 3, 2017
SRI. ASHOK K.K Vs. SRI.PARAMESH	November 3, 2017
SRI. B N KRISHNA PRASAD Vs. THE STATE OF KARNATAKA	November 2, 2017
SRI. B.V.SAMPATH Vs. THE COMMISSIONER OF INCOME TAX	October 9, 2017
SRI. BASAVARAJU M.R Vs. RELIANCE GENERAL INSURANCE	November 7, 2017
SRI. C.R. RAJENDRA BABU, SON OF LATE C. RANGASWARNY NAIDU, AGED ABOUT 64 YEARS, RESIDING AT NO. 11, III MAIN ROAD, HORAMAVU MAIN ROAD, BANASWADI, BANGALORE Vs. STATE BY CBI/BS AND FC, BELLARY ROAD, BANGALORE	January 10, 2017
SRI. DINESH RAJ S/O R. SUNDER RAJ Vs. STATE OF KARNATAKA	July 27, 2017
SRI. FIAZ AHMED, AGED ABOUT 55 YEARS, S/O SRI. SYED ABDUL HAMID, (BENEFIT OF SENIOR CITIZEN NOT CLAIMED) Vs. SRI. AJAZ AHMED S/O LATE FAYAZ AHMED, PROPRIETOR OF NATIONAL CONSTRUCTIONS, NO. 503, 21ST CROSS, 1ST BLOCK , R.T. NAGAR, BANGALORE	January 2, 2017
SRI. G. G. SURESH Vs. SMT. SHILPA. M. DODDAMANI	November 9, 2017
SRI. G.B. LOKESH Vs. KARNATAKA STATE FINANCIAL CORPORATION	March 21, 2017
SRI. GANAPA RECREATION ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.	February 8, 2017
SRI. H. SRIRAMA Vs. COMMISSIONER OF PUBLIC INSTRUCTION, NEW PUBLIC	April 11, 2017
SRI. K. VASANTH KUMAR Vs. THE COMMISSIONER, BRUHATH BENGALURU MAHANAGARA PALIKE	July 26, 2017
SRI. KIRAN KUMAR R Vs. STATE OF KARNATAKA	July 19, 2017
SRI. L. NANJUNDA MURTHY AND ORS. Vs. SRI. S. SURESH REDDY AND ORS.	February 10, 2017
SRI. L. SAMPATHKUMAR Vs. STATE BY CHIKKAJALA POLICE	November 13, 2017
SRI. LAKSHMI METALS Vs. STATE OF KARNATAKA & ORS.	February 3, 2017
SRI. M.N.ESHWAR Vs. INSPECTOR OF POLICE	January 3, 2017
SRI. MADANAN PILLAI S. Vs. THE STATE, THROUGH POLICE	August 7, 2017
SRI. MAHADEV Vs. ATHANI POLICE SUB-INSPECTOR	January 24, 2017
SRI. MAHADEV PRASAD Vs. TOWN MUNICIPALITY	November 10, 2017
SRI. MAHAMMAD SHIRAJ Vs. THE STATE OF KARNATAKA	November 3, 2017
SRI. MALLIKARJUNA S/O. SHIVANNA Vs. THE STATE OF KARNATAKA, BY HONNAVALLI POLICE STATION, P.I. TIPTUR (RURAL)	September 18, 2017
SRI. MARAPPA Vs. STATE OF KARNATAKA	February 23, 2017
SRI. N. A. JAYARAM AND ANR. Vs. SMT. REVATHI S. ADIGA	February 10, 2017
SRI. N. UMA DEVA ERAPPA Vs. G.S. PRASANNA KUMARI	September 1, 2017
SRI. N.SREE KRISHNA Vs. SMT. PADMA JAISWAL	September 14, 2017
SRI. NAGARAJ H.K. S/O KALLAPPA HORATTI Vs. STATE BY MAYAKONDA POLICE STATION	July 27, 2017
SRI. PARASMAL JAIN, S/O LATE HARAKCHANDJI AGED ABOUT 57 YEARS PROPRIETOR M/S PRIYA JYOTHI SHOP NO.GF Vs. SRI. M. NUSRUTHULLA SHARIFF, S/O LATE M. KALIMULLA SHARIFF AGED ABOUT 54 YEARS R/AT NO.26 COCKBURN ROAD BANGALORE	February 7, 2017
SRI. PRAKASH N.A. Vs. SRI. N.R. VENKATESH S/O RAMAPPA R/AT MUDUVATHI VILLAGE AND POST KOLAR TALUK AND DISTRICT 563101 & ORS.	September 21, 2017
SRI. R. SHANKARAPPA Vs. STATE OF KARNATAKA	July 21, 2017
SRI. RAGHAVENDRA SWAMY MUTT Vs. SRI. UTTARADI MUTT	November 14, 2017
SRI. RAGHU Vs. STATE OF KARNATAKA	October 30, 2017
SRI. RAMAKRISHNA V Vs. STATE OF KARNATAKA	November 8, 2017
SRI. RAMAKRISHNAIAH Vs. THE COMMISSIONER OF EXCISE	September 18, 2017
SRI. RANGAIAH Vs. THE STATE OF KARNATAKA AND ORS.	February 10, 2017
SRI. RAVI KUMAR Vs. SRI. THIMMAPPA GOWDA	July 1, 2017
SRI. RAVISHANKAR, AGED ABOUT 53 (NOW 59) YEARS, S/O LATE M.P. MALLAPPA, SHEFISTEDAR, COURT OF SMALL CAUSES, CITY CIVIL COURT COMPLEX, K.G. RAOD, BENGALURU Vs. SMT. JAYAMMA, AGED ABOUT 62 (NOW 68) YEARS, W/O LATE PATEL CHIKKAVEERANNAGOWDA, RESIDING AT MADAPURA VILLAGE, VIRUPAKSHIPURA HOBLI, CHANNAPATNA TALUK, RAMANAGARAM DISTRICT, (PREVIOUSLY BENGALURU RURAL DISTRICT), PIN	February 1, 2017
SRI. S C JAYACHANDRA Vs. ENFORCEMENT DIRECTORATE	July 11, 2017
SRI. S. VELU Vs. SRI. MAHESH S	March 31, 2017
SRI. S.D. MANJUNATH Vs. STATE OF KARNATAKA	July 24, 2017
SRI. SHAJI MON Vs. STATE OF KARNATAKA	November 8, 2017
SRI. SHIVARAM P. Vs. STATE OF KARNATAKA	July 27, 2017
SRI. SIDDARAMAIAH Vs. GOVERNMENT OF KARNATAKA	July 7, 2017
SRI. SOMASHEKHAR S/O VENKATASWAMAPPA Vs. THE STATE OF KARNATAKA	December 4, 2017
SRI. SUNIL BOSE Vs. STATE OF KARNATAKA	April 13, 2017
SRI. SURENDRA BALEKAI Vs. THE STATE OF KARNATAKA	August 8, 2017
SRI. SYED INAYATH Vs. AUTHORIZED OFFICER	November 3, 2017
SRI. T.M. SRINIVASAMURTHY, AGED ABOUT 38 YEARS, S/O. B. MUNISWAMY, RESIDING AT NO.2267, 22ND CROSS, K.R. ROAD, B.S.K. 2ND STAGE, BANGALORE Vs. SRI. VINAYAKA NAIK, AGED ABOUT 34 YEARS, S/O. MAHABALESHWARA NAIK	January 16, 2017
SRI. V. ANIL REDDY, S/O. K. VENKATARAMANA REDDY (K.V.REDDY) Vs. SRI. K. VENKATARAMANA REDDY	May 25, 2017
SRI. V. NAGARAJ Vs. STATE OF KARNATAKA	September 21, 2017
SRI. VAKULLA SRI NANDANA RECREATION ASSOCIATION Vs. THE STATE OF KARNATAKA AND ORS.	February 7, 2017
SRI. VENUGOPAL V.R. AND OTHERS Vs. THE STATE OF KARNATAKA AND OTHERS	August 17, 2017
SRI. VIJAY KUMAR, S/O BASANNA GHALLI AGE: 29 YEARS, OCC: EX. PEON IN THE COURT OF CIVIL JUDGE AND JMFC COURT, CHITTAPUR R/O HAGARGTUNDGI VILLAGE TQ & DIST. KALABURAGI Vs. THE CHIEF ADMINISTRATIVE OFFICER DIST. & SESSIONS COURT, KALABURAGI	February 9, 2017
SRI. VIJAYA KUMAR @ K.C.P. VIJI Vs. STATE BY SARJAPURA POLICE	November 3, 2017
SRI. YOUSUF SHARIEF, SON OF DASTAGIR SHARIEF, AGED ABOUT 50 YEARS Vs. THE STATE OF KARNATAKA, BY ROBERTSONPET POLICE. REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT OF KARNATAKA, BANGALORE	February 14, 2017
SRI. YUSAF Vs. STATE BY WOMENS POLICE STATION	July 6, 2017
SRI.K.KODANDARAMA REDDY S/O LATE KRISHNAPPA Vs. STATE OF KARNATAKA	May 30, 2017
SRI.K.N.RAMACHANDRA Vs. THE STATE OF KARNAKATA	September 5, 2017
SRI.MALLESH S/O SHANKARAPPA DHANWAD Vs. STATE OF KARNATAKA THROUGH SHO GURUMITKAL POLICE STATION	February 7, 2017
SRI.N.NANJUNDAPPA S/O NANJAIAH Vs. BRUHAT BENGALURU MAHANAGARA PALIKE	July 27, 2017
SRI.RAGHAVENDRA.M.J S/O M L JAGADISH Vs. SRI. R. RAJASHEKHAR S/O RACHAIAH	January 2, 2017
SRI.RAVI S/O LATE NARASHIMAIAH Vs. THE STATE OF KARNATAKA	September 28, 2017
SRI.SHIVANNA Vs. STATE OF KARNATAKA	February 10, 2017
SRIMATHI BANGERA AND ANOTHER Vs. PRESIDENT (ACTING), DISTRICT CONGRESS COMMITTEE, MADIKERI AND ANOTHER	April 27, 2017
SRINIVAS BABU Vs. STATE OF KARNATAKA	December 19, 2017
SRINIVAS KOSGI Vs. STATE OF KARNATAKA	February 2, 2017
SRINIVAS PRABHAKAR HOOLI Vs. THE STATE OF KARNATAKA	April 20, 2017
SRINIVAS R. Vs. DEPUTY COMMISSIONER, BENGALURU NORTH SUB	September 7, 2017
SRINIVAS RANGAPPA Vs. MANAGER, RELIANCE GENERAL INSURANCE CO LTD , HASSAN AND ANOTHER	January 24, 2017
SRINIVASA @ SEENA Vs. STATE BY ELECTRONIC CITY POLICE STATION BENGALURU	July 1, 2017
SRINIVASA K S/O KENCHAIAH KKAR Vs. GOVERNMENT OF KARNATAKA REP BY ITS PRINCIPAL SECRETARY	May 3, 2017
SRINIVASA RAMANNA MAROL Vs. L S RUDRAMURTHY AND ANOTHER	October 6, 2017
SRIRAM GENERAL INSURANCE Vs. VIJAYALAKSHMI AND ANOTHER	October 7, 2017
SRIRAMAPPA NARASIMHAPPA Vs. STATE OF KARNATAKA	November 10, 2017
SRIVALLI BHOGARAJU AND ORS. Vs. MAMATHA MANJUNATH AND ORS.	January 3, 2017
STAR METALLICS AND POWER PRIVATE Vs. STATE OF KARNATAKA	September 18, 2017
STATE Vs. ARJUN MANIKAPPA NAGURE AND OTHERS	January 5, 2017
STATE Vs. K. C. SIYAZ AND OTHERS	February 1, 2017
STATE Vs. MALLIKARJUN REDDY	August 8, 2017
STATE Vs. STANY LOUIS	February 3, 2017
STATE BANK OF INDIA EMPLOYEES UNION Vs. UNION OF INDIA	July 24, 2017
STATE BY CHICKPET Vs. S. RAGHAVENDRA RAJU	April 13, 2017
STATE BY LOKAYUKTHA POLICE, CHICKMAGALUR Vs. DR. M. HANUMANTHARAYAPPA, SON OF MUDDAIAH, AGED ABOUT 55 YEARS, M.B.B.S. (GENERAL SURGERY), SENIOR SPECIALIST, M.G.HOSPITAL, CHIKMAGALUR, NATIVE OF KAKOLU, BANGALORE NORTH TALUK	January 17, 2017
STATE BY MUDGAL POLICE STATION Vs. MALLAPPA	November 2, 2017
STATE BY NEW TOWN POLICE Vs. ARMUGAM	January 25, 2017
STATE BY NEW TOWN POLICE BHADRAVATHI Vs. STANY LOUIS	February 3, 2017
STATE BY SIRWAR P.S. Vs. DEVENDRAPPA S/O MARIBASAPPA PADAL	July 21, 2017
STATE OF KARNATAKA Vs. SURESH LAXMANRAO JADHAV AND OTHERS	November 17, 2017
STATE OF KARNATAKA Vs. D NARAYANA SWAMY S/O DASAPPA	December 6, 2017
STATE OF KARNATAKA Vs. BANNAREDDY S/O HANUMAREDDY KURAHATTI AND OTHERS	December 4, 2017
STATE OF KARNATAKA Vs. IRANAGOUDA S/O SHANKRAPPAGOUDA PATIL	August 16, 2017
STATE OF KARNATAKA Vs. SOMAPPA, S/O. MARIYAPPA GODI	November 30, 2017
STATE OF KARNATAKA Vs. RANJITH	November 3, 2017
STATE OF KARNATAKA Vs. BABLU KUMAR	October 6, 2017
STATE OF KARNATAKA Vs. JAGADEESHWARAPPA AND ANOTHER	January 23, 2017
STATE OF KARNATAKA Vs. NARASIMHAMURTHY	October 23, 2017
STATE OF KARNATAKA Vs. VIJAY AND OTHERS	December 13, 2017
STATE OF KARNATAKA Vs. ABDUL KAREEM TELGI ALIAS KAREEM LALA S/O LAD SAB	August 3, 2017
STATE OF KARNATAKA Vs. VEERESH CHENNAPPA	February 1, 2017
STATE OF KARNATAKA Vs. RUDRAYYA CHAMBAYYA HOSMATH AND OTHERS	February 8, 2017
STATE OF KARNATAKA Vs. LAGAMMAPPA MUTTEPPA DUMMANAIK	February 14, 2017
STATE OF KARNATAKA Vs. C.LASUMANAIK	June 22, 2017
STATE OF KARNATAKA Vs. V.H.AGARKHED	June 21, 2017
STATE OF KARNATAKA Vs. MOULANA HUSSAIN AHMED	June 6, 2017
STATE OF KARNATAKA Vs. ANNAPPA	July 10, 2017
STATE OF KARNATAKA Vs. P.T.PAVAN & PAVANRAJ ARAS	October 4, 2017
STATE OF KARNATAKA Vs. DHARMESH	July 4, 2017
STATE OF KARNATAKA Vs. ANIL AND OTHERS	January 2, 2017
STATE OF KARNATAKA Vs. PEERAPPA S/O ESHWAR HADAPAD	March 9, 2017
STATE OF KARNATAKA Vs. SHREE RENUKA SUGARS LIMITED	November 10, 2017
STATE OF KARNATAKA Vs. B VEERAPPA	June 19, 2017
STATE OF KARNATAKA Vs. V. RANGASWAMY	June 14, 2017
STATE OF KARNATAKA Vs. NASIR LIYAKATALI PATEL AND OTHERS	February 8, 2017
STATE OF KARNATAKA Vs. S. KANNAIAH M. SANYASI	January 13, 2017
STATE OF KARNATAKA AND ANOTHER Vs. VISHWANATH AND OTHERS	March 30, 2017
STATE OF KARNATAKA AND ANOTHER Vs. B. MALLAPPA BASAPPA	February 3, 2017
STATE OF KARNATAKA AND ANOTHER Vs. B. GOVINDRAJ HEGDE AND OTHERS	January 20, 2017
STATE OF KARNATAKA AND ANOTHER Vs. B MALLAPPA BASAPPA	February 3, 2017
STATE OF KARNATAKA AND OTHERS Vs. DHARAMANNA SALEGAON AND ANOTHER	June 8, 2017
STATE OF KARNATAKA AND OTHERS Vs. V.H. AGARKHED AND ANOTHER	May 30, 2017
STATE OF KARNATAKA BY COMMERCIAL STREET POLICE, BENGALURU CITY AND OTHER Vs. ASHOK FERNANDEZ AND ANOTHER	November 9, 2017
STATE OF KARNATAKA BY MANAGULI POLICE STATION Vs. VAJRAPPA S/O MARIYAPPA BHUYAR	August 10, 2017
STATE OF KARNATAKA BY THE COMMISSIONER OF COMMERCIAL TAXES Vs. FEDERAL MOGUAL TPR	January 25, 2017
STATE OF KARNATAKA BY VISHWANATHAPURA POLICE, DEVANAHALLI TALUK. BENGALURU RURAL DISTRICT, REPRESENTED BY S.P.P., HIGH COURT, BENGALURU Vs. ANAND, S/O MUNIYAPPA, AGED ABOUT 33 YEARS, R/ AT VISHWANATHAPURA GRAMA, KUNDANA HOBLI, DEVANAHALLI TALUK	January 12, 2017
STATE OF KARNATAKA REPRESENTED BY POLICE INSPECTOR Vs. RAJESAB S/O: MAHABOOBSAB MULLA	March 20, 2017
STATE OF KARNATAKA REPRESENTED BY THE POLICE SUB Vs. GOVINDA, S/O GOPAL @ GOPYA PAWAR, AGE:34 YEARS, OCCUPATION : AGRICULTURE, RESIDENT OF HALAGIMAROL, TALUK AND DISTRICT HAVERI	February 2, 2017
STATE OF KARNATAKA, REP. BY DETECTIVE INSPECTOR, ANTI DOWRY CELL BANGALORE, (BADAMI POLICE STATION) Vs. SRI. BASAVARAJ S/O HANAMANTAPPA BANDIVADAR, AGE: ABOUT 41 YEARS, OCC: PRIVATE SCHOOL TEACHER, R/O: HALKURI, TALUK: BADAMI	February 1, 2017
STATE OF KARNATAKA, REP. BY ITS COMMISSIONER OF COMMERCIAL TAXES, BENGALURU Vs. M/S. MEGHA ENGINEERING & INFRASTRUCTURE LIMITED, HUBBALLI	February 15, 2017
SUBHAMOY SHAILENDER BURMAN Vs. STATE OF KARNATAKA	October 9, 2017
SUBRAMANYA S/O GIDDA MANJAPPA GALI Vs. SARASWATHY AND OTHERS	July 3, 2017
SUDHINDRA @ RAGHAVENDRA Vs. LAXMAN	August 11, 2017
SUHAS S/O VISHWANATH KALGHATGI Vs. STATE OF KARNATAKA	July 13, 2017
SUHEL Vs. STATE BY HOLENARASIPURA TOWN	November 7, 2017
SUJATA AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	January 24, 2017
SUJATA SHIVANAND GIRIYAN Vs. STATE OF KARNATAKA	March 16, 2017
SUJATHA RAMESH Vs. CENTRAL BOARD OF DIRECT TAXES MINISTRY OF FINANCE DEPARTMENT OF REVENUE	October 24, 2017
SUKHADEV Vs. STATE OF KARNATAKA	March 6, 2017
SUMANGALAMMA CHALAPATHI Vs. HIRIYAMMA RAMAPPA & ORS	January 10, 2017
SUMATI SAIRU MEHTA Vs. DEEPAK JUVEKAR AND ANOTHER	November 13, 2017
SUMITHRA ACHARTHI AND ORS. Vs. SANDEEP AND ORS.	January 6, 2017
SUNANDAMMA W/O K V SRINIVAS Vs. HANUMANTHARAYAPPA	February 1, 2017
SUNDRAPPA S/O LATE SIDDAPPA, AGED ABOUT 55 YEARS, RESIDING AT JYOTIGOWDANAPURA VILLAGE, CHAMARAJANAGAR TALUK, CHAMARAJANAGAR. Vs. STATE OF KARNATAKA, THROUGH CHAMARAJANAGAR EAST POLICE, CHAMARAJANAGAR, REPRESENTED BY STATE PUBLIC PROSECUTOR, HIGH COURT BUILDING, BENGALURU	June 23, 2017
SUNIL ALIAS KEPPE SHEENA Vs. STATE OF KARNATAKA	November 20, 2017
SUNIL AND OTHERS Vs. STATE	August 2, 2017
SUNIL BOSE Vs. STATE OF KARNATAKA	April 13, 2017
SUNIL KUMAR Vs. STATE OF KARNATAKA	January 13, 2017
SUNIL KUMAR @ SILENT SUNIL Vs. STATE	July 1, 2017
SUNIL KUMAR @ SUNI Vs. THE STATE OF KARNATAKA BY	November 8, 2017
SUNIL KUMAR S/O SIDDAPPA SAGAR AND ANR. Vs. STATE OF KARNATAKA THROUGH THE POLICE, ANTI CORRUPTION BUREAU	February 6, 2017
SUNIL MENON Vs. RAMESH CHELLIAH	March 15, 2017
SUNIL S. PUJARI Vs. STATE OF KARNATAKA	June 7, 2017
SUNIL VALYAPURE YAMANAPPA Vs. STATE OF KARNATAKA	February 6, 2017
SUNILA Vs. STATE OF KARNATAKA	November 16, 2017
SUNILA LALASING NAYAK Vs. YASIN SAYEEDRASUAL MUJAWAR	July 11, 2017
SUNILKUMAR N Vs. B R NAGARAJU	April 12, 2017
SUNITHA MAHILA GURUKUL Vs. NATIONAL COUNCIL FOR TEACHER	September 20, 2017
SUPERTRON ELECTRONICS PVT. LTD. Vs. UNION OF INDIA	October 16, 2017
SURENDER SINGH S/O H NARAYAN SINGH Vs. MANAGING DIRECTOR B M T C CENTRAL OFFICE	October 13, 2017
SURENDRA KUMAR BAJAJ AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	December 4, 2017
SURESH Vs. THE STATE OF KARNATAKA	October 17, 2017
SURESH Vs. STATE OF KARNATAKA	September 18, 2017
SURESH Vs. PADMA K. BHAT	July 4, 2017
SURESH ALIAS GURUMURTHY Vs. STATE OF KARNATAKA	October 17, 2017
SURESH ALIAS SURI Vs. STATE OF KARNATAKA	December 6, 2017
SURESH JUGARAJKAR Vs. STATE OF KARNATAKA REPTD BY ITS SECRETARY	September 22, 2017
SURESH NAGAIAH NAIDU Vs. STATE OF KARNATAKA	September 14, 2017
SURESH SHIVAPPA MESTA, Vs. DEPUTY COMMISSIONER	December 5, 2017
SURESHA NAIK Vs. STATE OF KARNATAKA	June 23, 2017
SURESHCHAND S/O LATE KANTILAL SAIT Vs. CITY MUNCIPAL COUNCIL SINDHANUR	August 16, 2017
SURYAKANT M. BICHKUNDE Vs. KARNATAKA STATE INDUSTRIAL AND INFRASTRUCTURE DEVELOPMENT CORPORATION LTD.	May 29, 2017
SUSHILABAI Vs. OMPRAKASH S/O APPARAO	July 12, 2017
SUSHMA ANANDU Vs. S.K. ENTERPRISES, MUMBAI	February 10, 2017
SWAMI SHRADANAND Vs. GAUHAR TAJ NAMAZIE AND ORS.	March 17, 2017
SWAMY ALIAS YELAYAPPA AND OTHERS Vs. SHIVA ALINGAIAH AND OTHERS	March 1, 2017
SYED ABUBACKER RIYAZ Vs. PRINCIPAL COMMISSIONER OF INCOME TAX	November 20, 2017
SYED AKHAIL Vs. MALLIKARJUNA RAO	June 19, 2017
SYED BURANUDDIN Vs. STATE BY CIRCLE INSPECTOR OF POLICE	June 2, 2017
SYED ILLIYAS Vs. STATE BY K.G. HALLI POLICE	October 11, 2017
SYED ISMAIL SHA KHADRI Vs. JANAB PEER RASOOL SHA	July 10, 2017
SYED JABI @ JABBU Vs. THE STATE OF KARNATAKA	November 9, 2017
SYED JAVEED @ KALA JAVEED Vs. STATE OF KARNATAKA	December 21, 2017
SYED KHADEER & ANR. Vs. STATE OF KARNATAKA	March 1, 2017
SYED MEHABOOB PASHA Vs. STATE OF KARNATAKA	December 8, 2017
SYED NAVEED AHMED AND OTHERS Vs. SUNDARAVATHI AMMAL SINCE DEAD PER HER LRS. AND OTHERS	December 6, 2017
SYED RIYAZATHULLA Vs. STATE OF KARNATAKA	May 11, 2017
SYED SADDAM @ MOULI Vs. THE STATE OF KARNATAKA	November 10, 2017
SYED SALAUDDIN AHMED Vs. STATE	March 16, 2017
SYED SUHAIL PASHA S/O FAYAZ PASHA Vs. COMMERCIAL TAX OFFICER	March 13, 2017
SYED TABREZ S/O LATE SYED NAZEER Vs. STATE BY COMMERCIAL STREET P.S	July 28, 2017
SYED TANVIR @ THANNU Vs. THE STATE OF KARNATAKA	November 9, 2017
SYED YUSUF AND OTHERS Vs. SYED NOORULLA AND OTHERS	March 16, 2017
SYNERGY UNIVERSAL PRIVATE LIMITED Vs. COMMISSIONER FOR TRANSPORT IN KARNATAKA	June 27, 2017
T A DARMALINGAM Vs. STATE OF KARNATAKA BY ITS SECRETARY TO REVENUE DEPARTMENT	September 18, 2017
T CHANDRASHEKAR S/O THIMMAIAH Vs. THE STATE OF KARANATAKA	February 3, 2017
T D PRATHAP Vs. THE STATE OF KARNATAKA	November 3, 2017
T H ASHALATHA Vs. COMMISSIONER DIRECTORATE OF MUNICIPAL ADMINISTRATION	September 5, 2017
T M SRINIVASAMURTHY Vs. VINAYAKA NAIK AND ANOTHER	January 16, 2017
T NAGARAJ Vs. CHAMARAJNAGAR LOKAYUKTA POLICE	March 23, 2017
T NAGARAJU Vs. STATE OF KARNATAKA, REP BY POLICE INSPECTOR	May 31, 2017
T W HUDSON PRABHAKAR Vs. MR. SUVARNA RAJ	November 10, 2017
T. JAYACHANDRA REDDY Vs. MANAGING DIRECTOR, KARNATAKA STATE	March 21, 2017
T. K. GIRISH Vs. STATE OF KARNATAKA	November 15, 2017
T. NARAYAN Vs. MANAGEMENT OF NWKRTC	March 17, 2017
T. NASEER @ NASEER Vs. STATE OF KARNATAKA	January 23, 2017
T. NITHYANANDA Vs. STATE	May 16, 2017
T. SHARADAMMA THIMMAIAH Vs. R. ANIL KUMAR AND OTHERS	June 1, 2017
T.C. GOPALAIAH Vs. THAMMANNA	March 27, 2017
T.M. NAGESHA Vs. STATE BY PARAPPANA AGRAHARA POLICE	December 7, 2017
T.N.CHIKKARAYAPPA Vs. STATE OF KARNATAKA	March 24, 2017
T.R. MEERA W/O M. KUMAR AND ANOTHER Vs. MARE GOWDA AND OTHERS	February 8, 2017
T.R. NAVEEN Vs. THE MANAGING DIRECTOR, KARNATAKA STATE ROAD TRANSPORT CORPORATION, SHANTHINAGAR, BANGALORE	January 27, 2017
T.R. SHIV ARAMU Vs. ANTI CORRUPTION BUREAU	February 22, 2017
T.R.SHIVADAS S/O RAMAKRISHNA Vs. SMT.P.GEETHA D/O PUTHUKUDI NANU	July 31, 2017
TAHIRA REHMANKAR Vs. MANIPAL SOWBHAGYA NIDHI LTD	July 26, 2017
TALISMA CORPORATION PRIVATE LIMITED AND ORS. Vs. BANGALORE ELECTRICITY SUPPLY COMPANY LIMITED AND ORS.	November 27, 2017
TAMAS SEN Vs. POLICE INSPECTOR, CISF, BENGALURU AND ANOTHER	January 10, 2017
TANAJI S/O NARSING BHOSLE Vs. STATE OF KARNATAKA	July 21, 2017
TARA KAMALAKSHA NAYAK AND OTHERS Vs. RAJSHCKAR HANUMANTHAPPA KALAL AND OTHERS	April 11, 2017
TARUN VARMA Vs. STATE OF KARNATAKA	December 13, 2017
TATA MARCOPOLO MOTORS LIMITED Vs. PRINCIPAL SECRETARY	October 7, 2017
TAVANAPPA MALASARJA PATIL AND ORS. Vs. VANAMALA AND ORS.	June 13, 2017
TEJASHWINI Vs. OFFICE OF DIRECTOR GENERAL OF POLICE AND DIRECTOR	January 20, 2017
THAGADE GOWDA @ RAJU Vs. THE STATE OF KARNATAKA	November 8, 2017
THASMA MOIDINABBA Vs. MOHAMMED RIYAZ	June 5, 2017
THAWAREPPA SOMAPPA LAMANI Vs. THE SPECIAL LAND ACQUISITION	September 8, 2017
THAYAMMA Vs. KUMARAA AND ANOTHER	July 13, 2017
THE ASSISTANT COMMISSIONER & LAND ACQUISITION OFFICER, CHITRADURGA AND ORS. Vs. ZAHIRUDDIN	February 9, 2017
THE BELGAUM CO-OPERATIVE COTTON SPINNING MILLS LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER	April 6, 2017
THE BRANCH MANAGER THE RELIANCE GENERAL INSURANCE COMPANY LIMITED Vs. SMT. INDRAMMA W/O LATE ALKURAPPA	February 1, 2017
THE COMMISSIONER OF CENTRAL EXCISE, BENGALURU-V COMMISSIONERATE Vs. DATASOL INNOVATIVE LABS	February 8, 2017
THE DEPUTY CONSERVATOR OF FOREST AND ORS. Vs. V.B. VENKATESHA AND ORS.	June 21, 2017
THE DIRECTOR GENERAL AND INSPECTOR GENERAL OF POLICE, NRUPATHUNGA ROAD, BENGALURU Vs. SRI. SANTHOSH, S/O APPA SAHEB DHARANAYAK, AGE : 33 YEARS, OCC : NIL, R/O HALATTI, CHIKKODI TALUK, BELAGAVI DISTRICT	January 30, 2017
THE DIVISIONAL CONTROLLER NEKRTC BIDAR DIVISION BIDAR BY ITS CHIEF LAW OFFICER Vs. VITHAL S/O SHARNAPPA HADPAD AGE: 37 YEARS, CCC. EX.CONDUCTOR HUMNABAD, DEPIOT, R/O MANGALI, TQ. HUMNABAD D IST. BIDAR	January 16, 2017
THE DIVISIONAL CONTROLLER, KSRTC, DAVANAGERE DIVISION DANVANGERE Vs. T.M. GURUMURTHY	February 9, 2017
THE EXECUTIVE ENGINEER, O & M DIVISION Vs. MALLESWARAPPA	March 21, 2017
THE KARNATAKA INDUSTRIAL AREAS, DEVELOPMENT BOARD, BANGALORE Vs. GANGAVATHI SUGAR MILLS LIMITED	March 21, 2017
THE KARNATAKA STATE ASSOCIATION OF THE MANAGEMENT OF NURSING AND ALLIED HEALTH SCIENCE INSTITUTIONS Vs. UNION OF INDIA	July 24, 2017
THE MANAGEMENT OF M/S GEM PROPERTIES PVT. LTD. Vs. TUMKUR JILLA ENGINEERING AND GENERAL WORKERS UNION	January 3, 2017
THE MANAGER BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED Vs. SHRI C.SUNDARA RAJ S/O.LATE CHINNASWAMY	January 3, 2017
THE MANAGER ICICI LOMBARD GENERAL INSURANCE COMPANY LIMITED Vs. SMT MANGALA W/O LATE MANI @ SUBRAMANI	January 2, 2017
THE MANAGER RELIANCE GENERAL INSURANCE CO. LTD. Vs. SRI.DENITUS KAGOO	July 25, 2017
THE MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED Vs. M/S. RAO & BROTHERS	August 18, 2017
THE MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SRI NITIN AND ANOTHER	April 18, 2017
THE MANAGING DIRECTOR Vs. SMT. SATYAMMA W/O YANKAPPA	January 6, 2017
THE MANAGING DIRECTOR, Vs. VITTAL	April 6, 2017
THE NATIONAL INSURANCE CO. LTD. Vs. SMT. PARVATI W/O SANNAPPA BHAT	January 6, 2017
THE NEW INDIA ASSURANCE CO. LTD Vs. MAHESH @ MAHADESHA	October 24, 2017
THE NEW INDIA ASSURANCE CO. LTD., BANGALORE, Vs. B. NAVEEN AND OTHERS	October 9, 2017
THE NEW INDIA ASSURANCE COMPANY LIMITED, BELLARY DISTRICT Vs. C. MALLIKARJUNA AND ANOTHER	June 20, 2017
THE ORIENTAL INSURANCE COMPANY LIMITED AND ORS. Vs. MAHABOOB ALI KHAN AND ORS.	January 3, 2017
THE PR. COMMISSIONER OF CUSTOMS & SERVICE Vs. INDIAN IMMUNOLOGICALS LTD	November 20, 2017
THE PR. COMMISSIONER OF INCOME TAX Vs. THE TOTAGARS CO-OPERATIVE SALE SOCIETY	June 16, 2017
THE PRESIDING OFFICER, FAST TRACK COURT Vs. GOVINDARAJU ALIAS GOVINDA ALIAS KUMARA AND OTHER	October 7, 2017
THE PUBLIC RELATION OFFICER Vs. SMT.SATHYA SREE V.	October 27, 2017
THE REGIONAL MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. MANJULA AND OTHERS	November 7, 2017
THE REGISTRAR GENERAL Vs. VENKATESHA ALIAS CHANDRA BIN VENKATASWAMY AND OTHERS	August 1, 2017
THE REGISTRAR GENERAL BENGALURU Vs. VENKATESHA @ CHANDRA BIN VENKATASWAMY CHANNASANDRA	July 20, 2017
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA Vs. RAMESH A. NAIKA AND OTHER	September 22, 2017
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, BENGALURU Vs. DODDAHANUMA ALIAS HANUMA AND OTHERS	September 22, 2017
THE REGISTRAR GENERAL, HIGH COURT OF KARNATAKA, BENGALURU Vs. DODDAHANUMA ALIAS HANUMA AND OTHERS	September 11, 2017
THE SECRETARY Vs. THE ADDITIONAL DIRECTOR FOR FOOD	November 9, 2017
THE SENIOR VICE-PRESIDENT M/S. HINDALCO INDUSTRIES LIMITED, BELGAUM WORKS, BELGAUM Vs. K.V. SHETTY	March 23, 2017
THE STATE Vs. KHEERU S/O DHARMU RATHOD	October 27, 2017
THE STATE BY POLICE INSPECTOR Vs. ALISTER JOSEPH	October 9, 2017
THE STATE OF KARNATAKA Vs. SRIMANTH S/O BHIMSHA NAIKODI ORS	March 14, 2017
THE STATE OF KARNATAKA Vs. GOVINDA	January 13, 2017
THE STATE OF KARNATAKA DEPARTMENT OF REVENUE Vs. THE ASSISTANT COMMISSIONER DODDABALAPUR SUB	September 20, 2017
THE TABOCCO INSTITUTE OF INDIA AND OTHERS Vs. UNION OF INDIA AND OTHERS	December 15, 2017
THIMMA Vs. STATE OF KARNATAKA	March 31, 2017
THIMMA REDDY, SON OF VENKATAPPA REDDY Vs. CHANDRASHEKARA REDDY SONS OF GURUMURTHY REDDY	November 17, 2017
THIMMAIAH, S/O LATE MALLA ALIAS MALLAPPA; MUNIYAMMA, W/O YELLAPPA @ YARRAPPA Vs. SPECIAL DEPUTY COMMISSIONER	February 20, 2017
THIPPESWAMY Vs. GOPALASHETTY K. SHETTAR @ G.K. SHETTAR	January 2, 2017
THIPPESWAMY AND ANOTHER Vs. V RAMU VEERANNA AND OTHERS	April 25, 2017
THOMAS VELLUKUNNAL Vs. THE MANAGEMENT OF NEW ALANKAR BAR	February 13, 2017
TIMMAPPA S/O TIMMAPPA AGE : 21 YEARS, OCC: STUDENT, R/O WADAWATTI VILLAGE, TQ. &AMP; DIST. RAICHUR Vs. THE STATE OF KARNATAKA THROUGH YARAGERA P.S., DIST. RAICHUR	March 10, 2017
TIMMAYYA AND ORS Vs. THE STATE OF KARNATAKA	November 7, 2017
TIPPU MUNEER AHMED QURESHI Vs. CHIEF EXECUTIVE OFFICER	February 2, 2017
TOUSEEF ALIAS TOUSEEF AHMED Vs. STATE OF KARNATAKA	November 13, 2017
TOWN MUNICIPAL COUNCIL, BELGAUM Vs. SUBHAS NEELAKANTAPPA	February 3, 2017
TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. MALAKAJAPPA S. DHARI	January 30, 2017
TRADE WORTH CHITS PVT. LTD. Vs. ADDITIONAL COMMR. OF S.T.	July 18, 2017
TRANSPARENT ENERGY SYSTEMS PVT LTD , PUNE Vs. CHETTINAD CEMENT CORPORATION LTD , CHENNAI AND ANOTHER	April 7, 2017
TRENE PINTO Vs. SECRETARY, KARNATAKA STATE TRANSPORT AUTHORITY	March 13, 2017
TUGGEPPA HANUMANTAPPA DESAI Vs. LALITHA TAMMANNAVAR AND ANOTHER	February 2, 2017
TUKARAM Vs. THE STATE	November 7, 2017
TUKARAM S/O KALLAPPA NELGE Vs. THE STATE THROUGH MANNALLI POLICE STATION	February 9, 2017
TUNGABHADRA AGRICULTURAL IMPLEMENTS CO-OP SOCIETY LTD Vs. ASSISTANT DIRECTOR ESI CORPORATION	December 15, 2017
U. SUDHA D/O K.N. UPENDRA Vs. M. PRAKASH S/O MARIGOWDA	March 7, 2017
U.SETHURAMAN Vs. KUMARARAJA	September 15, 2017
UDOGALA AUGUSTINE ARINZE Vs. STATE OF KARNATAKA	October 7, 2017
UMA NAGARAJ W/O LATE M NAGARAJ Vs. MOHAMMED KALEEM S/O LATE MOHAMMED JAN	April 17, 2017
UMADEVI W/O B. KESHAVA KUNDAR AGED ABOUT 46 YEARS BALAKUDRU PANDESWARA VILLAGE POST: SASTHANA UDUPI TALUK Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY TO DEPARTMENT OF PANCHAYATH RAJ M.S. BUILDING, BENGALURU	January 27, 2017
UMAREBBA Vs. STATE OF KARNATAKA	November 27, 2017
UMESH ALIAS OMANNA Vs. STATE OF KARNATAKA	June 29, 2017
UMESH S/O BASU RATHOD @ NAIK Vs. THE STATE OF KARNATAKA	February 3, 2017
UMESH S/O VITTAL BIRADAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS PRINCIPAL SECRETARY DEPARTMENT OF REVENUE	November 29, 2017
UMMER KHAYUM KHAN Vs. REGIONAL TRANSPORT AUTHORITY, KOLAR	June 12, 2017
UNION OF INDIA Vs. ERAMMA	February 20, 2017
UNION OF INDIA Vs. HARIDASS	March 17, 2017
UNION OF INDIA BY ITS SECRETARY, DEPARTMENT OF REVENUE, MINISTRY OF FINANCE, NORTH BLOCK, NEW DELHI Vs. DR P.K. SRIHARI AGE ABOUT MAJOR ADDITIONAL COMMISSIONER OF INCOME TAX, ITAT	January 2, 2017
UNION OF INDIA REPRESENTED BY ITS SECRETARYKAR Vs. GIRIYAPPA S/O THIMMAIAH	June 2, 2017
UNITED INDIA INSURANCE CO LTD Vs. PUTTAMMA AND ANOTHER	April 28, 2017
UNITED INDIA INSURANCE CO LTD Vs. GANGA SINGH AND ANOTHER	September 14, 2017
UNITED INDIA INSURANCE CO LTD Vs. KALLESHAPPA S/O MALIYAPPA	July 21, 2017
UNITED INDIA INSURANCE CO. LTD Vs. MR.NAZEER SAB S/O.ABDUL MOULA SAB	July 28, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. MARIYAPPA	September 1, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. LAKSHMI @ LAKKAVVA AND OTHERS	November 3, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. PARVATHI HEBBAR	June 20, 2017
UNITED INDIA INSURANCE CO. LTD. AND OTHERS Vs. SMT. SHANTHAMMA AND OTHERS	September 8, 2017
UNITED INDIA INSURANCE CO. LTD. BANGALURU Vs. SMT. NARSAMMA AND OTHERS	September 21, 2017
UNITED INDIA INSURANCE CO. LTD., CHIKMAGALUR Vs. B. SUSHEELAMMA AND OTHERS	July 5, 2017
UNITED INDIA INSURANCE CO. LTD., THROUGH ITS DIVISIONAL OFFICE, SHIMOGA, Vs. MR. SHAFIULLA	September 21, 2017
UNITED INDIA INSURANCE CO., LTD., Vs. SMT. DEVEERAMMA AND OTHERS	September 21, 2017
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMMED DASTAGIR AND OTHERS	November 2, 2017
UNITED INDIA INSURANCE COMPANY LIMITEDKAR Vs. MUNI ANJINAPPA S/O MUNIRAJAPPA @ MUNIRAJU	February 21, 2017
UNIVERSAL AIR PRODUCTS PRIVATE Vs. BANGALORE ELECTRICITY SUPPLY	October 10, 2017
USHA MAHILA BALAKEDARA SAHAKARA SANGHA Vs. STATE OF KARNATAKA	August 16, 2017
UTTAM INDUSTRIAL ENGINEERING LTD. Vs. BASAVESHWAR SUGARS LTD.	May 23, 2017
V ADDITIONAL DISTRICT AND SESSIONS JUDGE Vs. JAYESH ALIAS JAYESH KANTHA S. ALIAS SHAHIR ALIAS S	October 13, 2017
V GOVINDA RAJU S/O LATE VENKATAPPAKAR Vs. NIL	September 18, 2017
V MANJUNATH Vs. STATE OF KARNATAKA	October 3, 2017
V THIPPAMMA Vs. G. HEMAVATHI	June 6, 2017
V. DYAVAPPA Vs. I. H. M. BASAVARAJAPPA	November 29, 2017
V. GOVINDARAJU Vs. MADAVA MAHESHWARAM AND ANOTHER	October 7, 2017
V.H.SRINIVASA Vs. STATE BY HIRIYUR TOWN POLICE	July 27, 2017
V.N. BABUREDDY AND ANOTHER Vs. SMT. VENKATAMMA AND OTHERS RESPONDENTS	December 8, 2017
V.R. BHOJEGOWDA Vs. STATE OF KARNATAKA, REPRESENTED BY SECRETARY, DEPARTMENT OF WATER RESOURCES DEPARTMENT (SERVICES	August 18, 2017
V.R. KELKAR AND ORS. Vs. STATE	December 12, 2017
V.R.VIJAYKUMAR Vs. REVANASIDDAPPA S/O VADDARAHALLI BASAPPA	July 6, 2017
VAKKAL HAJI ATTAUR RAHEMAN Vs. MARIAM W/O. VAKKAL HAJI ATTARUR RAHEMAN	October 11, 2017
VANAJAKSHI CHANDRAHASA ALIAS CHANDRESH & ORS Vs. UNIT MANAGER	February 22, 2017
VASANT ALIAS VASAPPA Vs. STATE OF KARNATAKA	July 3, 2017
VASANT H. JAYAWANT BHASME Vs. SHANKARARAO BHIMRAO BHASME	June 15, 2017
VASANT MARUTI YADAV & ORS Vs. YUVRAJ S/O BHANUDAS CHAVAN & ANR	March 13, 2017
VASANTH KUMAR Vs. STATE OF KARNATAKA	December 26, 2017
VASWANI ESTATES DEVELOPERS PRIVATE LIMITED Vs. BANGALORE BAPTIST CHURCH	September 1, 2017
VEERABHADRAPPA AND OTHERS Vs. CHANNABASAPPA AND OTHERS	December 8, 2017
VEERABHADRAYYA AND ANOTHER Vs. MYTRA BAI W/O RACHAYYA MAI LIKARJ UNMATH	March 14, 2017
VEERABHDRAPPA S/O SIDDAPPA MADIWALARKAR Vs. MALLAPPA S/O MAHADEVAPPA GANOOR	June 9, 2017
VEERAKESARI SPORTS Vs. STATE OF KARNATAKA	May 23, 2017
VEERANNA BASAPPA YALLALI Vs. THE SECRETARY, DEPARTMENT OF CO-OPERATION	February 21, 2017
VEERASHETTY SURESH CHAWAN AND ANOTHER Vs. SURESH GHANU CHAWAN	April 13, 2017
VEERAYYA Vs. SAYYADMUBARAKALI	June 8, 2017
VEERESH Vs. STATE OF KARNATAKA	April 4, 2017
VEERESH KOTAGI Vs. M. SHIVALINGAPPA (KARNATAKA)(D.B.)	September 28, 2017
VELU, S/O MURUGESH Vs. STATE OF KARNATAKA BY CITY MARKET POLICE STATION	October 25, 2017
VENKATAPPA Vs. STATE OF KARNATAKA	June 22, 2017
VENKATARAJU Vs. TARA AIYAPPA	May 17, 2017
VENKATARAYAPPA Vs. RAMAKKA NARAYANAPPA	June 22, 2017
VENKATESH Vs. BASAVARAJA HANUMANTHAPPA	June 9, 2017
VENKATESH Vs. LAKSHMINARAYANA AND ANOTHER	October 3, 2017
VENKATESH Vs. PARAMESH AND ANOTHER	November 13, 2017
VENKATESH DASAR Vs. STATE OF KARNATAKA REPRESENTED BY ITS SECRETARY DEPARTMENT OF FOREST ENVIRONMENT AND ECOLOGY	March 16, 2017
VENKATESH HANUMANTHAPPA Vs. STATE	February 7, 2017
VENKATESH VENKTARAMANA Vs. S SELVA RAJ AND ANOTHER	March 17, 2017
VENKATESHAIAH V T Vs. STATE OF KARNATAKA	July 24, 2017
VENKOBA SAMPATHRAJ MAKASHI AND ORS. Vs. STATE AND ORS.	March 20, 2017
VENUGOPAL Vs. C VASANTHA	October 10, 2017
VICE-PRINCIPAL, OXBRIDGE COLLEGE OF PHARMACY Vs. REGISTRAR, RAJIV GANDHI UNIVERSITY HEALTH SCIENCES, BANGALORE	March 30, 2017
VIJAY KUMAR BASANNA GHALLI Vs. CHIEF ADMINISTRATIVE OFFICER DIST & SESSIONS COURT	February 9, 2017
VIJAY S/O POPAT PATOLE Vs. THE STATE OF KARNATAKA	February 6, 2017
VIJAY S/O. KALLAPPA LAMANI Vs. BASAVARAJ SHIVAPPA LAMANI	June 9, 2017
VIJAYA KUMAR Vs. STATE OF KARNATAKA THROUGH PRINCIPAL SECRETARY, DEPARTMENT OF LAW AND JUSTICE, VIDHANA SOUDHA, BENGALURU	December 7, 2017
VIJAYAKUMAR @ VIJI Vs. STATE OF KARNATAKA	August 5, 2017
VIJAYAKUMARI R. Vs. KALPANA	July 7, 2017
VIJAYKUMAR Vs. STATE BY DEVANAHALLI POLICE STATION, BANGALORE	December 14, 2017
VIJAYKUMAR S/O SHANKAR RAO BASUTKAR Vs. MANAGEMENT OF THE KARNATAKA	June 1, 2017
VIJAYKUMAR SAMUEL JANTLI Vs. STATE OF KARNATAKA	January 12, 2017
VIKAS VERMAKAR Vs. UNION OF INDIA TO BE REPRESENTED BY ITS SECRETARY	August 8, 2017
VIKKI GUPTA Vs. STATE OF KARNATAKA	December 5, 2017
VIKRAM B D S/O B N DEVARAJ Vs. SWATHI VIKRAM, W/O VIKRAM B D	December 21, 2017
VIKRAM HOSPITALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE	August 3, 2017
VINATHA MADHUKAR HALDIPUR Vs. N.A. ANANTARAM	February 13, 2017
VINAY S/O PRAKASH Vs. STATE OF KARNATAKA REPRESENTED BY SPECIAL PUBLIC PROSECUTOR	July 13, 2017
VINCENT REBELLO AND OTHERS Vs. DR. ENID JANE DSOUZA & ORS.	June 23, 2017
VINOD SEQUEIRA Vs. MRS. RITA F. MONTEIRO AND ANOTHER	March 3, 2017
VINODKUMAR Vs. STATE OF KARNATAKA	July 4, 2017
VISHAL KHAKHANDAKI Vs. ASHWINI KHAKHANDAKI	October 6, 2017
VISHWANATH CHIKKA HARIJANA Vs. STATE	November 10, 2017
VISHWANATHA POOJARY Vs. GOVERNMENT OF KARNATAKA AND ORS.	April 12, 2017
VITHAL Vs. STATE	January 4, 2017
VITHAL Vs. THE STATE	November 7, 2017
VITHAL S/O YAMANAPPA BHAVIKATTI Vs. STATE OF KARNATAKA	October 12, 2017
VITHOBA SHANTAPPA PRACHANDI Vs. STATE OF KARNATAKA	June 6, 2017
VITHOBAYYA Vs. MALLAYYA S/O NARASAPPA	July 19, 2017
VITTAL MARUTHI SUNGAR @ VITTAL Vs. STATE OF KARNATAKA	July 14, 2017
VIVEK S/O KRISHNAPPA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER	November 15, 2017
VIVEKANAND BHIMALLI Vs. STATE OF KARNATAKA AND OTHERS	October 12, 2017
VIVEKANANDA MRUTHYUNJAYAPPA Vs. STATE OF KARNATAKA, BY ITS SECRETARY	August 30, 2017
VXL INSTRUMENTS LTD Vs. STATE OF KARNATAKA	January 25, 2017
VYSHNAVI BUILDERS Vs. RESERVE BANK OF INDIA	October 17, 2017
WAHEED PATEL (SINCE DECEASED) BY L.RS. AND OTHERS Vs. CHIEF ENGINEER, ID, IP ZONE GULBARGA AND OTHERS	March 27, 2017
WASIM S/O MULAKASAB MANIYAR Vs. STATE OF KARNATAKA	December 6, 2017
WILSON PREM KUMAR Vs. S.M.SUMITRA	August 11, 2017
WIND WORLD Vs. STATE OF KARNATAKA REPRESENTED BY ITS FINANCE SECRETARY	May 31, 2017
WIPRO GE HEALTHCARE PRIVATE LIMITED Vs. UNION OF INDIA	August 3, 2017
WONDERLA HOLIDAYS LTD Vs. STATE OF KARNATAKA, REP BY SECRETARY, FINANCE DEPARTMENT, VIDHANA SOUDHA, BANGALORE	November 7, 2017
WS RETAIL SERVICES PRIVATE LIMITED AND ORS. Vs. THE STATE OF KARNATAKA AND ORS.	November 14, 2017
Y. MAHEEDAR REDDY Vs. STATE OF KARNATAKA	April 12, 2017
Y.B. SHIVA REDDY AND OTHERS Vs. STATE OF KARNATAKA AND OTHERS	July 4, 2017
Y.D. AGASIMANI Vs. STATE OF KARNATAKA	July 10, 2017
Y.M.VISHWANATH Vs. HANUMAMMA	June 27, 2017
Y.R. RAGHU Vs. STATE OF KARNATAKA AND ANOTHER	April 3, 2017
YAKUB S ERINPURWALAKAR Vs. DANCHAND SETHIA	June 2, 2017
YALAGURADAPPAKAR Vs. RAMESH	September 1, 2017
YALLAPPA IRAPPA KUMBAR AND ORS. Vs. CHANNABASAPPA AND ORS.	February 16, 2017
YALLAPPA SHIVAPPA SAJALI Vs. ASHOK BALLAPPA NAIK	August 10, 2017
YAMANAVVA W/O MAHAVEER KAMBLE Vs. STATE OF KARNATAKA	September 18, 2017
YASH INVESTMENT CONSULTANTS Vs. KARTIK RAVICHANDER S/O RAMANATHAN RAVICHANDER	April 17, 2017
YASMEEN W/O KHAJASAB SHAIKH @ HABBUWALEKAR Vs. IRANNA S/O AYYAPPA TAVARAKHED	November 15, 2017
YELIYAPPA Vs. CHIKKA KARIYANNA	July 12, 2017
YESHODA Vs. MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION CBE LTD	October 25, 2017
YOGANANDA Vs. STATE OF KARNATAKA	November 10, 2017
YOGISH PRABHU Vs. STATE OF KARNATAKA	December 4, 2017
YOUNIS ALIAS JAGGU DASTAGIRSAB SANADI Vs. STATE OF KARNATAKA	April 12, 2017
YOUSUF SHARIEF AND OTHERS Vs. STATE OF KARNATAKA AND ANOTHER	February 14, 2017
ZAHOOR KHAN Vs. PRINCIPAL SECRETARY TO URBAN DEVELOPMENT DEPARTMENT	April 4, 2017
ZAIN REFRATEK PVT. LTD. Vs. ASSISTANT DIRECTOR	November 21, 2017
ZIYA UL HAQ Vs. STATE OF KARNATAKA	December 7, 2017
ZIYAULLA Vs. SHABEER KHAN	July 25, 2017
ZONAL MANAGER BANK OF INDIA Vs. M H SHANKARAPPA	July 28, 2017
ZULFIKAR AHAMED KHAN Vs. STATE OF KARNATAKA, BY POLICE INSPECTOR	December 13, 2017
ZULFIKAR ALI Vs. STATE OF KARNATAKA	January 5, 2017

Year 2017 of HIGH COURT OF KARNATAKA

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