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Case Index
Title
Date
A REGISTERED SOCIETY Vs. UNION OF INDIA
April 27, 2017
A. KAVITHA Vs. STATE
February 15, 2017
A. VEERRAJU Vs. STATE OF ANDHRA PRADESH
July 31, 2017
A. VEERRAJU Vs. STATE OF ANDHRA PRADESH
April 27, 2017
A. VEERRAJU & ORS. Vs. STATE OF ANDHRA PRADESH & ORS.
August 9, 2017
A.P. SHOWKATH ALI Vs. STATE OF KERALA
August 10, 2017
A.P.S.R.T.C. Vs. G. MURALI
July 13, 2017
A.T. SIVAPERUMAL Vs. MOHAMMED HYATH (D) BY LRS.
March 27, 2017
A.V. SUBRAMANIAN Vs. UNION OF INDIA
January 10, 2017
A.V.G.V. RAMU Vs. A.S.R. BHARATHI
December 14, 2017
AASTHA BROADCASTING NETWORK LIMITED Vs. THAICOM PUBLIC COMPANY LTD.
November 15, 2017
ABDUL HAMID Vs. UNION OF INDIA
September 20, 2017
ABDUL NAZIR MAUDANY Vs. STATE OF KARNATAKA
July 31, 2017
ABHAY KUMAR JAIN (SINCE DECEASED) THROUGH HIS LRS. Vs. RAMMANOHAR PANDEY & ANR.
July 13, 2017
ABHIJIT DAS Vs. STATE OF TRIPURA
January 20, 2017
ABHIRAM SINGH Vs. C.D. COMMACHEN (DEAD) BY LRS. & ORS.
January 2, 2017
ACHINTYA DEB DASGUPTA & ANR. Vs. MR. BASANT PRTAP SINGH & ORS.
December 6, 2017
ADIVEPPA & ORS. Vs. BHIMAPPA & ANR.
September 6, 2017
ADVANCED MEDICAL AND EDUCATIONAL SOCIETY Vs. UNION OF INDIA
October 4, 2017
AFNEES (UNCONSCIOUS) REP. THR MOTHER Vs. ORIENTAL INSURANCE CO. LTD. VADAKARA AND OTHERS
May 3, 2017
AFTARUDDIN (DEAD) REP. THR. LRS. Vs. RAMKRISHNA DATTA ALIAS BABUL DATTA & ORS.
December 8, 2017
AGARWAL TRACOM PVT. LTD. Vs. PUNJAB NATIONAL BANK
November 11, 2017
AGARWAL TRACOM PVT. LTD. Vs. PUNJAB NATIONAL BANK & ORS.
November 27, 2017
AGNIGUNDALA VENKATA RANGA RAO Vs. INDUKURU RAMACHANDRA REDDY (DEAD) BY LRS. & ORS.
April 13, 2017
AGYAPAUL SINGH Vs. STATE BANK OF INDIA
January 23, 2017
AHMAD @ MOHD. AHMAD Vs. MOHD. OSMAN
March 30, 2017
AHSAN Vs. STATE OF U.P.
August 29, 2017
AIR INDIA LTD. Vs. DELHI INTERNATIONAL AIRPORT PVT. LTD.
July 3, 2017
AIRES RODRIGUES Vs. VISHWAJEET P. RANE AND ORS.
January 10, 2017
AJAY KUMAR GHOSHAL ETC Vs. STATE OF BIHAR
January 31, 2017
AJAY SINGH AND ANR AND ETC. Vs. STATE OF CHHATTISGARH AND ANR.
January 6, 2017
AJAYINDER SANGWAN Vs. BAR COUNCIL OF DELHI
November 24, 2017
AJAYINDER SANGWAN AND ORS. Vs. BAR COUNCIL OF DELHI & ORS.
August 23, 2017
AJIKUMAR ALIAS AJI AND OTHERS Vs. STATE OF KERALA
January 19, 2017
AJIT SINGH Vs. STATE OF CHHATTISGARH
April 28, 2017
AJIT SINGH Vs. STATE OF UTTAR PRADESH & ANR.
July 25, 2017
AJITSINH ARJUNSINH GOHIL Vs. BAR COUNCIL OF GUJARAT AND ANR.
April 6, 2017
ALAMELU AMMAL Vs. S. RANI
January 2, 2017
ALBERT MORRIS Vs. J.B. SIMONS
February 23, 2017
ALCHEMIST ASSET RECONSTRUCTION COMPANY LTD Vs. HOTEL GAUDAVAN PVT LTD AND OTHERS
October 23, 2017
ALCHEMIST ASSET RECONSTRUCTION COMPANY LTD. Vs. M/S MILADI FASHIONS PVT. LTD. & ORS.
September 6, 2017
ALI MOHAMMAD BEIGH AND ORS Vs. STATE OF J&K
March 21, 2017
ALKA BAPU GUND Vs. PRAKASH KANHAIYALAL KANKARIYA AND OTHERS.
January 3, 2017
ALKA CHANDEWAR Vs. SHAMSHUL ISHRAR KHAN
July 6, 2017
ALL ESCORTS EMPLOYEES UNION Vs. STATE OF HARYANA & ORS.
September 14, 2017
ALL INDIA JAMIATUL QURESH ACTION COMMITTEE THROUGH ITS PRESIDENT MOHAMMED ABDUL FAHEEM ADVOCATE Vs. UNION OF INDIA
July 11, 2017
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA (UOI) AND ORS.
March 8, 2017
ALL INDIA JUDGES ASSOCIATION Vs. UNION OF INDIA & ORS.
May 9, 2017
ALLAHABAD BANK & ORS. Vs. ISHWAR SARAN & ORS.
September 7, 2017
ALLAHABAD BANK & ORS. Vs. KRISHNA NARAYAN TEWARI
January 2, 2017
ALLOKAM PEDDABBAYYA AND ANOTHER Vs. ALLAHABAD BANK AND OTHERS
June 19, 2017
ALTAB GHARAMI ALIAS ATLAB SK.AND ANOTHER Vs. STATE OF WEST BENGAL.
July 27, 2017
AMAN KHERA ETC. Vs. COMMISSIONER OF INCOME TAX
January 4, 2017
AMAR CHAND Vs. STATE OF HIMACHAL PRADESH
July 17, 2017
AMAR NATH NEOGI Vs. STATE OF JHARKHAND
October 10, 2017
AMAR SINGH Vs. THE UNION OF INDIA
April 17, 2017
AMARDEEP SINGH Vs. HARVEEN KAUR
September 12, 2017
AMBADAS KHANDUJI SHINDE & ORS. Vs. ASHOK SADASHIV MAMURKAR & ORS.
January 31, 2017
AMINA MARWA SABREEN A (MINOR) AND OTHERS Vs. STATE OF KERALA AND OTHERS
August 24, 2017
AMIT KUMAR AND ANOTHER Vs. BHUSHAN LAL
March 8, 2017
AMIT R. GOENKA Vs. PANDURANG PATIL
April 28, 2017
AMIT VASHISTHA Vs. SURESH AND ANOTHER
August 31, 2017
AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
July 12, 2017
AMMA CHANDRAVATI EDUCATIONAL AND CHARITABLE TRUST AND OTHERS Vs. UNION OF INDIA AND ANOTHER
July 18, 2017
AMOL Vs. STATE OF MAHARASHTRA
November 7, 2017
AMRITA SINGH Vs. RATAN SINGH AND ANOTHER
April 18, 2017
AMRUTBHAI SHAMBHUBHAI PATEL Vs. SUMANBHAI KANTIBHAI PATEL & ORS.
February 2, 2017
ANANDA BAPU PUNDE @ KOLI Vs. BALASAHEB ANNA KOLI
March 9, 2017
ANANT SINGH @ ANANT KUMAR SINGH Vs. STATE OF BIHAR AND ORS.
April 12, 2017
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION REP BY ITS MANAGING DIRECTOR AND OTHERS Vs. B.S. REDDY
February 23, 2017
ANIL HARIKISAN NAVANDAR Vs. STATE OF MAHARASHTRA
August 9, 2017
ANIL KUMAR Vs. STATE OF PUNJAB
January 17, 2017
ANIL KUMAR & ORS ETC Vs. PUSHPENDRA KUMAR & ORS ETC ETC
September 5, 2017
ANIL KUMAR DADURAO DHEKLE Vs. RUKHIBEN AND ORS.
April 12, 2017
ANIL KUMAR PODDAR Vs. RELIANCE INDUSTRIES LTD.
April 20, 2017
ANIL KUMAR SINGH Vs. VIJAY PAL SINGH & ORS.
November 30, 2017
ANIL KUMAR YADAV Vs. STATE (NCT) OF DELHI & ANR.
November 14, 2017
ANIP SACHTHEY Vs. STATE OF HARYANA
September 5, 2017
ANIRUDDHA ASHOK SANKHPAL Vs. STATE OF MAHARASHTRA
June 6, 2017
ANITA Vs. ARUN YADAV
September 9, 2017
ANITA AND OTHERS Vs. ARUN YADAV AND OTHERS
September 7, 2017
ANITA W/O EKNATH HATKAR Vs. ADDITIONAL COMMISSIONER NASHIK AND ORS.
April 25, 2017
ANJAN KUMAR SARMA AND OTHERS Vs. STATE OF ASSAM
May 23, 2017
ANJU CHOUDHARY Vs. AKSHAT CHOUDHARY
February 3, 2017
ANKUR GUPTA Vs. STATE OF U.P.
October 23, 2017
ANKUR KAPOOR Vs. ORIENTAL INSURANCE CO. LTD.
November 6, 2017
ANKUSH Vs. HANMANTA AND OTHERS
March 30, 2017
ANNA JUHI JOHN AND ANR. Vs. ENGLISH AND FOREIGN LANGUAGES UNIVERSITIES, HYDERABAD AND ANR.
March 2, 2017
ANNAII MEDICAL COLLEGE & HOSPITAL Vs. UNION OF INDIA
September 14, 2017
ANWAR @ ADDHA Vs. STATE NCT OF DELHI
September 8, 2017
APOLLO INSTITUTE OF MEDICAL SCIENCES & RESEARCH AND ORS. Vs. UNION OF INDIA AND ANR.
August 31, 2017
APPARAJU MALHAR RAO Vs. TULA VENKATAIAH @ VENKAT RAO (DEAD) & ORS.
September 1, 2017
ARAVALI POWER COMPANY PVT. LTD. Vs. M/S. ERA INFRA ENGINEERING LTD.
September 12, 2017
ARAWALI POWER COMPANY PVT. LTD. Vs. JOGINDER SINGH TOKASH
September 5, 2017
ARCHANA MISHRA Vs. STATE OF U.P. AND ANR.
August 28, 2017
AREPU ANANTHA LAKSHMI S.(D) BY LRS. Vs. M/S. SHAH BOOMAJI LALCHAND
February 21, 2017
ARJUN AND ANR. ETC. Vs. STATE OF CHHATTISGARH
February 14, 2017
ARJUN GOPAL AND ORS. Vs. UNION OF INDIA AND ORS.
September 12, 2017
ARJUN GOPAL AND OTHERS Vs. UNION OF INDIA AND OTHERS
October 9, 2017
ARRIVE SAFE SOCIETY OF CHANDIGARH Vs. UNION TERRITORY OF CHANDIGARH
July 11, 2017
ARUN KUMAR Vs. STATE OF BIHAR
May 1, 2017
ARUN KUMAR NIRANJAN Vs. DISTRICT BASIC EDUCATION OFFICER
August 25, 2017
ARUN S/O SHANKAR DOKHE & ANOTHER Vs. STATE OF MAHARASHTRA & OTHERS
May 4, 2017
ARVIND KUMAR GUPTA Vs. PRINCIPAL SECRETARY, MEDICAL HEALTH & FAMILY WELFARE UTTARAKHAND & ORS.
July 20, 2017
ARVINDBHAI BHAGABHAI PATEL Vs. STATE OF GUJARAT
November 1, 2017
ASFAQ Vs. STATE OF RAJASTHAN
September 11, 2017
ASHA EDUCATION SOCIETY Vs. NANDKISHORE SHRIKRISHNA WANKHEDKAR
August 9, 2017
ASHA RAM S/O THAWAR DASS @ THAUMAL Vs. STATE OF RAJASTHAN
January 30, 2017
ASHA RANI Vs. STATE OF PUNJAB & ANR.
November 13, 2017
ASHA RANJAN Vs. STATE OF BIHAR & ORS.
February 15, 2017
ASHARFI Vs. STATE OF UTTAR PRADESH
December 8, 2017
ASHOK KUMAR MISHRA Vs. GOVERDHAN BHAI
February 21, 2017
ASHOK MUNILAL JAIN Vs. ASSTT. DIRECTOR, DIRECTORATE OF ENFORCEMENT
March 22, 2017
ASHOKBHAI H. JARIWALA DEAD Vs. ASSTT. COMMISSIONER OF INCOME TAX
July 3, 2017
ASHOKE MAL BAFNA Vs. M/S. UPPER INDIA STEEL MFG. & ENGG.C.LTD.
March 6, 2017
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR.
March 20, 2017
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
February 17, 2017
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ORS
April 24, 2017
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA AND ANR.
December 1, 2017
ASHWINI KUMAR UPADHYAY Vs. UNION OF INDIA
December 14, 2017
ASSAM SANMILITA MAHASANGHA Vs. UNION OF INDIA
March 8, 2017
ASSAM STATE ELECTRICITY BOARD AND OTHERS Vs. BUILDWORTH PVT LTD.
July 4, 2017
ASSISTANT COMMISSIONER Vs. LIS
December 6, 2017
ASSISTANT DIRECTOR OF INCOME TAX-I, NEW DELHI Vs. M/S E-FUNDS IT SOLUTION INC.
October 24, 2017
ASSISTANT PROVIDENT FUND COMMISSIONER,EPFO AND ANR. Vs. THE MANAGEMENT OF RSL TEXTILES INDIA PVT. LTD.
January 3, 2017
ASSOCIATION OF ENGINEERS Vs. GOVERNMENT OF TAMIL NADU & ORS
September 14, 2017
ASSOCIATION OF PRIVATE MEDICAL AND DENTAL COLLEGES OF CHHATTISGARH Vs. STATE OF CHHATTISGARH AND OTHERS.
June 13, 2017
ASSOCIATION OF VICTIMS OF UPHAAR TRAGEDY Vs. SUSHIL ANSAL
February 9, 2017
ASST. COMMISSIONER OF INCOME TAX CIRCLE 21(1) MUMBAI Vs. HATKESH CO. OP. HSG. SOCIETY LTD.
July 4, 2017
ASSTT. COMMISSIONER OF INCOME TAX AND ANR. Vs. PEPSI FOODS PVT. LTD.
December 4, 2017
ATHUL RAO Vs. STATE OF KARNATAKA
August 18, 2017
ATLANTA INFRASTRUCTURE LTD. Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI AND OTHERS
November 2, 2017
ATMA RAM PROPERTIES PVT. LTD. Vs. THE ORIENTAL INSURANCE CO. LTD.
December 6, 2017
ATMA SINGH Vs. GURMEJ KAUR
September 13, 2017
AVISHEK RAJA & ORS. Vs. SANJAY GUPTA
June 19, 2017
AVTAR SINGH Vs. UNION OF INDIA
November 15, 2017
AVTAR SINGH Vs. JASPAL SINGH
September 6, 2017
AVTAR SINGH & ANR. Vs. STATE OF PUNJAB COLLECTOR & ANR.
November 8, 2017
AYAN CHATTERJEE Vs. FUTURE TECHNOLOGY FOUNDATION INC. & ORS.
April 18, 2017
AYURVED VIKAS MANDAL Vs. STATE OF GUJARAT & ORS.
September 12, 2017
AYYAPPAN Vs. STATE OF KERALA
October 5, 2017
AZIZIA BEE @ SHAIK MUJEEB (D) THROUGH LRS. Vs. GOVERNMENT OF ANDHRA PRADESH & ORS.
August 16, 2017
B. KODAPPA AND ORS. Vs. LAKKAMMA (D) BY LRS.
May 1, 2017
B. NAGOJI RAO Vs. THE SPECIAL LAND ACQUISITION OFFICER & ANR.
July 20, 2017
B. PRABHAKARA REDDY Vs. ANDHRA PRADESH POWER GENERATION CORPORATION LIMITED
August 21, 2017
B. RADHAKRISHNA Vs. M/S MAHARASHTRA APEX CORPORATION LIMITED
April 11, 2017
B. SUNITHA Vs. STATE OF TELENGANA
December 5, 2017
B. VIJAYA BHARATHI Vs. P. SAVITRI & ORS.
August 10, 2017
B.A. NAIK Vs. SPECIAL LAND ACQUISITION OFFICER, UKP, BILAGI, KARNATAKA ETC.
July 11, 2017
B.K. PAVITRA Vs. UNION OF INDIA
February 9, 2017
B.N. SRIVASTAVA Vs. CBI, EOU-IV, NEW DELHI
April 25, 2017
B.S. MAHABALA Vs. GOPALA KRISHNA AND ANR.
April 20, 2017
BABBU MIYAN AND ANOTHER Vs. NEW INDIA ASSURANCE CO.LTD. AND ANOTHER
January 6, 2017
BABURAO BANDU BHOSALE Vs. DNYANDEO DHANDIBA JADHAV
August 17, 2017
BAIDHU Vs. THE STATE OF UTTAR PRADESH
October 12, 2017
BAIJNATH PRASAD Vs. THE CENTRAL BANK OF INDIA
April 25, 2017
BALAKRAM Vs. STATE OF UTTARAKHAND & ORS.
April 19, 2017
BALAKRISHNAN Vs. UNION OF INDIA
January 11, 2017
BALARAM VISHNU SUBRAMANI Vs. UNION OF INDIA & ANR.
July 10, 2017
BALESHWAR MAHTO & ANR. Vs. STATE OF BIHAR & ANR.
January 9, 2017
BALIRAJ SINGH Vs. STATE OF MADHYA PRADESH
April 25, 2017
BALJEET SINGH (D) THR LRS. & ORS. Vs. UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR & ANR.
September 19, 2017
BALKRISHNA TUKARAM ANGRE Vs. STATE OF MAHARASHTRA
September 22, 2017
BALWANT VITHAL KADAM Vs. SUNIL BABURAOI KADAM
December 5, 2017
BANDARU RAMESH Vs. STATE OF ANDHRA PRADESH
May 8, 2017
BANK OF INDIA Vs. YADAV CONSULTANCY SERVICES (P) LTD.
December 5, 2017
BANK OF NEW YORK MELLON LONDON BRANCH Vs. ZENITH INFOTECH LIMITED
February 21, 2017
BAPUSAHEB CHIMASAHEB NAIK-NIMBALKAR(DEAD THROUGH LRS. AND ANOTHER Vs. MAHESH VIJAYSINHA RAJEBHOSALE AND OTHERS
April 25, 2017
BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH Vs. BARANAGORE JUTE FACTORY PLC. ETC.
March 21, 2017
BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH Vs. BARANAGORE JUTE FACTORY
August 30, 2017
BARUN CHANDRA THAKUR Vs. CENTRAL BUREAU OF INVESTIGATION AND OTHERS
December 11, 2017
BARUN CHANDRA THAKUR Vs. UNION OF INDIA
October 9, 2017
BASAPPA Vs. BASVARAJ M. TUPPAD
April 21, 2017
BECHARAM ACHARYA Vs. STATE OF JHARKHAND
January 24, 2017
BEENA R. Vs. KERALA PUBLIC SERVICE COMMISSION
July 28, 2017
BEERBAL SINGH (D) TH. L.R.S. Vs. STATE OF U.P. AND OTHERS.
April 26, 2017
BEHRAM TEJANI & ORS. Vs. AZEEM JAGANI
January 6, 2017
BELAGAVI URBAN DEVELOPMENT AUTHORITY Vs. NARAYAN
March 27, 2017
BHAG SINGH Vs. STATE OF PUNJAB
August 3, 2017
BHAGIRATH Vs. RAM RATAN
July 14, 2017
BHAGIRATH AGARWAL Vs. M/S SIMPLEX CONCRETE & PILES (I) PVT. LTD. & ORS.
March 23, 2017
BHAGWATI @ REENA Vs. ANIL CHOUBEY
March 1, 2017
BHAGWATI YADAV AND OTHERS Vs. ORIENTAL INSURANCE COMPANY LIMITED
November 28, 2017
BHAIRON SAHAI Vs. BISHAMBER DAYAL
July 18, 2017
BHAIRON SAHAI (D) THROUGH LRS. Vs. BISHAMBER DAYAL (D) THROUGH LRS. & ORS.
July 18, 2017
BHAN SINGH Vs. STATE OF PUNJAB
March 22, 2017
BHARAT DEEP SETHI Vs. SONIA TAKKAR
October 12, 2017
BHARAT GURJAR Vs. STATE OF MAHARASHTRA
March 9, 2017
BHARAT SANCHAR NIGAM LTD. Vs. K. NAGARATHNAMMA
November 22, 2017
BHARAT SINGH SHAKYA Vs. UNION OF INDIA
February 23, 2017
BHARATSING S/O GULABSINGH JAKHAD & ORS. Vs. THE STATE OF MAHARASHTRA & ORS.
December 12, 2017
BHARTIBEN RAVIBHAI RAV Vs. RAVIBHAI GOVINDBHAI RAV
May 5, 2017
BHARVAGI CONSTRUCTIONS & ANR. Vs. KOTHAKAPU MUTHYAM REDDY & ORS.
September 7, 2017
BHIM SINGH Vs. RADHEY SHYAM & ANR. RESPONDENTS
October 26, 2017
BHOGIREDDI VARALAKSHMI & ORS. Vs. MANI MUTHUPANDI & ORS.
December 5, 2017
BHOGIREDDI VARALAKSHMI AND OTHERS Vs. MANI MUTHUPANDI AND OTHERS
March 3, 2017
BHOLA RAM Vs. STATE OF CHHATTISGARH
July 14, 2017
BIBI FATIMA & ORS. Vs. M. AHAMED HUSSAIN & ORS.
August 1, 2017
BIBI JAGIR KAUR Vs. CBI
January 17, 2017
BIBI PARWANA KHATOON @ PARWANA KHATOON AND ANOTHER Vs. STATE OF BIHAR
May 4, 2017
BIJENDER Vs. STATE OF HARYANA
October 27, 2017
BIJOY SINHA ROY (D) Vs. BISWANATH DAS
August 30, 2017
BIKRAM CHATTERJI & ORS. Vs. UNION OF INDIA &ORS.
November 22, 2017
BIMAL KISHORE PALIWAL & ORS. Vs. COMMISSIONER OF WEALTH TAX
October 13, 2017
BIMOLANGSHU ROY (DEAD) THROUGH LRS Vs. STATE OF ASSAM & ANOTHER
July 26, 2017
BINDHYACHAL SINGH Vs. THE NARCOTIC CONTROL BUREAU
November 30, 2017
BINDU PHILIPS REPRESENTED BY HER POWER OF ATTORNEY P.T. PHILIPOSE Vs. SUNIL JACOB
March 10, 2017
BINOD KUMAR @ BINOD KUMAR BHAGAT Vs. STATE OF BIHAR
August 10, 2017
BINOY KUMAR MISHRA Vs. STATE OF JHARKHAND AND ANOTHER
March 31, 2017
BINOY VISWAM Vs. UNION OF INDIA AND OTHERS
June 9, 2017
BIPINCHANDRA CHIMANLAL DOSHI Vs. COMMISSIONER OF INCOME TAX II
July 14, 2017
BIR WATI & ORS. Vs. UNION OF INDIA & ANR.
August 17, 2017
BIRANCHI NARAYAN DAS Vs. STATE OF ORISSA
February 28, 2017
BIRBAL CHOUDHARY @ MUKHIYA JEE Vs. STATE OF BIHAR
October 6, 2017
BISHAN DEVI Vs. DELHI DEVELOPMENT AUTHORITY
April 18, 2017
BISHU SARKAR & ORS. Vs. STATE OF WEST BENGAL
March 9, 2017
BITHIKA MAZUMDAR AND ANR. Vs. SAGAR PAL AND ORS.
February 1, 2017
BLACK PEARL HOTELS (PVT) LTD. Vs. M/S PLANET M RETAIL LTD.
February 17, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
March 24, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
March 6, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
April 6, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR
January 24, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR
January 20, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET AASOCIATION OF BIHAR & ORS.
April 10, 2017
BOARD OF CONTROL FOR CRICKET Vs. CRICKET ASSOCIATION OF BIHAR & ORS.
January 30, 2017
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKE ASSOCIATION OF BIHAR & ORS.
January 3, 2017
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. CRICKET ASSOCIATION OF BIHAR & ORS
January 2, 2017
BOARD OF TRUSTEES FOR THE PORT OF CALCUTTA Vs. PORT TENANTS WELFARE ASSOCIATION & ORS.
July 27, 2017
BOARD OF TRUSTEES, PORT OF KANDLA Vs. OFFICIAL LIQUIDATOR
March 1, 2017
BOMMA SUBBA LAKSHMI Vs. SUTAPALLI BHIMLINGAESWARA RAO & ORS.
August 31, 2017
BONANZA BIOTECH LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 7, 2017
BRAKEWEL AUTOMOTIVE COMPONENTS (INDIA) PVT. LTD. Vs. P.R. SELVAM ALAGAPPAN
March 21, 2017
BRIJ NANDAN NAGAICH AND ANR. Vs. THE STATE OF UTTAR PRADESH AND ANR.
October 25, 2017
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
April 27, 2017
BUDH RAM AND ORS. Vs. STATE OF HARYANA AND ORS.
January 27, 2017
BUDHA RAM Vs. STATE OF RAJASTHAN
March 10, 2017
BUREAU OF INDIAN STANDARDS Vs. GOODWILL THEATRES PVT LTD
July 7, 2017
C I T , DELHI-II Vs. MADHUR HOUSING AND DEVELOPMENT COMPANY
October 5, 2017
C. VENKATA SWAMY Vs. H.N. SHIVANNA(D) BY L.R. & ANR. ETC.
December 4, 2017
C.R. RADHAKRISHNAN Vs. STATE OF KERALA & ORS.
March 27, 2017
C.SATHYANARAYAN Vs. VADDI SREENIVASULU
December 26, 2017
CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS Vs. UNION OF INDIA AND OTHERS
December 1, 2017
CAMPAIGN FOR JUDICIAL ACCOUNTABILITY AND REFORMS Vs. UNION OF INDIA AND ANOTHER
November 10, 2017
CANARA BANK Vs. M. AMARENDER REDDY & ANR.
March 2, 2017
CANARA BANK AND ANOTHER Vs. LALIT POPLI (DEAD) THROUGH LRS.
December 6, 2017
CANARA BANK AND ANR. Vs. M/S. MEW SUSPENSION PVT. LTD. AND ORS.
January 20, 2017
CANARA BANK REP. BY ITS DEPUTY GEN. MANAGER Vs. C.S. SHYAM & ANR.
August 31, 2017
CENTER FOR PIL Vs. UNION OF INDIA
February 3, 2017
CENTER FOR PIL Vs. UNION OF INDIA
January 6, 2017
CENTRAL BANK OF INDIA Vs. HUSAINY FAKHRUDDIN AND OTHERS
January 31, 2017
CENTRAL BANK OF INDIA Vs. M. SETHUMADHAVAN & ORS.
March 29, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. SADHU RAM SINGLA
February 23, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. HARI SINGH RANKA
July 18, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. M. SIVAMANI
August 1, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. KARTI P CHIDAMBARAM & ORS.
October 11, 2017
CENTRAL BUREAU OF INVESTIGATION Vs. KARTI P CHIDAMBARAM & ORS.
November 20, 2017
CENTRE FOR PUBLIC INTEREST LITIGATION Vs. HOUSING & URBAN DEVELOPMENT CORPORATION LTD & ORS
January 3, 2017
CHAIRMAN AND MANAGING DIRECTOR FCI AND ORS. Vs. JAGDISH BALARAM BAHIRA AND ORS.
July 6, 2017
CHAIRMAN, CENTRAL BOARD OF DIR.TAX Vs. AFT TRUST
April 3, 2017
CHAMAN SINGH Vs. THE STATE OF UTTAR PRADESH
October 23, 2017
CHAMPA DEVI Vs. SUDAMA DUBEY (DEAD) & ORS.
March 23, 2017
CHAND DEVI DAGA Vs. MANJU K. HUMATANI
November 3, 2017
CHANDER SHARMA @ KAKU AND ANR. Vs. STATE OF HIMACHAL PRADESH & ANR.
April 25, 2017
CHANDPAKLAL RAMANLAL SHAH Vs. RELIANCE INDUSTRIES LTD.
September 12, 2017
CHANDRA GUPTA KUMAR AND ORS. ETC. Vs. STATE OF BIHAR AND ORS. ETC.
September 14, 2017
CHANDRAKANT KAVELKAR Vs. UNION OF INDIA THROUGH ITS SECRETARY AND ANOTHER
March 14, 2017
CHANDRASEKAR AND ANOTHER Vs. STATE
May 22, 2017
CHANDRASHEKHAR Vs. RAHUL SHIKSHAN PRASARAK MANDAL SANSAR NAGAR, AURANGABAD
October 5, 2017
CHANDRASHEKHAR ANANDRAOJI REWATKAR Vs. NAVJEEVAN SHIKSHAN SANSTHA AND ORS.
January 23, 2017
CHANDRESHWAR BHUTHNATH DEVASTHAN Vs. BABOY MATIRAM VARENKAR
May 2, 2017
CHANDRO DEVI & ETC. Vs. UNION OF INDIA AND ORS.
September 8, 2017
CHARANDAS SWAMI Vs. STATE OF GUJRAT AND ANOTHER.
April 10, 2017
CHEMICAL MAZDOOR PANCHAYAT Vs. INDIAN OIL CORP. LTD.
March 28, 2017
CHENNIAPPAN Vs. URUKKAYI & ORS.
November 2, 2017
CHHANA RANI SAHA Vs. MANI PAL @ KALTU PAL
November 15, 2017
CHHANA RANI SAHA Vs. MANI PAL @ KALTU PAL
November 15, 2017
CHHANGA ALIAS MANOJ Vs. STATE OF M.P.
February 28, 2017
CHHATTISGARH STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD AND ANR. Vs. M/S AMAR INFRASTRUCTURE LTD. AND ORS.
March 9, 2017
CHHEDI LAL YADAV AND OTHERS Vs. HARI KISHORE YADAV (D) THR. LRS. AND OTHERS
April 19, 2017
CHHIPA FARIDMAHMED SULEMAN Vs. CHHIPA M. SULEMAN KHEDAWALA & ORS.
September 7, 2017
CHHOTE LAL NISHAD (D) Vs. RAVINDER KUMAR SRIVASTAVA
April 5, 2017
CHIKKAMMA AND ANOTHER Vs. PARVATHAMMA AND ANOTHER.
February 28, 2017
CHILAMKURTI BALA SUBRAHMANYAM Vs. SAMANTHAPUDI VIJAYA LAKSHMI
May 2, 2017
CHIRAG M. PATHAK & ORS. Vs. DOLLYBEN KANTILAL & ORS.
November 15, 2017
CHITRA MAJUMDER Vs. ARUN MAJUMDER
December 15, 2017
CHITRA SHARMA Vs. UNION OF INDIA
September 4, 2017
CHITRA SHARMA Vs. UNION OF INDIA
November 22, 2017
CHITRA SHARMA AND OTHERS Vs. UNION OF INDIA AND OTHERS
September 11, 2017
CHRISOMAR CORPORATION Vs. MJR STEELS PRIVATE LIMITED
September 14, 2017
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
May 3, 2017
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. MEDICAL COUNCIL OF INDIA AND ORS.
April 27, 2017
CITIZEN COOPERATIVE SOCIETY LIMITED THROUGH ITS MANAGING DIRECTOR, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 9(1) HYDERABAD
November 21, 2017
CITIZENS RESOURCE & ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT
March 27, 2017
CITIZENS RESOURCE & ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT & ORS.
March 3, 2017
CITIZENS RESOURCE AND ACTION INITIATIVE (CRANTI) Vs. STATE OF GUJARAT & ORS.
July 6, 2017
CLARENCE PAIS Vs. UNION OF INDIA & ORS.
January 19, 2017
COMMISSIONER CENTRAL EXCISE, BANGALORE Vs. M/S. UNITED SPIRITS LTD. & ANR.
January 5, 2017
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE Vs. M/S KARNATAKA SOAPS & DETERGENTS LTD.
October 12, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX Vs. SINGH TRANSPORTERS
July 7, 2017
COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, JAIPUR II Vs. M/S. BMD PVT. LTD.
September 4, 2017
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. M/S VADILAL GASES LTD. AND OTHERS
January 12, 2017
COMMISSIONER OF CUSTOMS Vs. MAGUS METALS P LTD & ORS
October 25, 2017
COMMISSIONER OF CUSTOMS (ADJUCATION), MUMBAI Vs. R.K. INTERNATIONAL
August 2, 2017
COMMISSIONER OF CUSTOMS (EXPORT) NHAVA SHEVA Vs. M/S. MASCOT INTERNATIONAL
July 3, 2017
COMMISSIONER OF CUSTOMS (I) Vs. M/S. AASU EXIM PVT. LTD.
November 21, 2017
COMMISSIONER OF CUSTOMS, MUMBAI Vs. M/S ABAN LOYD CHILES OFFSHORE LTD.
February 2, 2017
COMMISSIONER OF INCOME Vs. MADHUR HOUSING AND DEVELOPMENT CO.
October 5, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. BALKRISHNA INDUSTRIES LTD.
November 21, 2017
COMMISSIONER OF INCOME TAX Vs. VASISTH CHAY VYAPAR LTD.
December 13, 2017
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN AND GUJARATI CHARITABLE FOUNDATION POONA
December 13, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. PIX TRANSMISSION LTD.
July 13, 2017
COMMISSIONER OF INCOME TAX Vs. S.V. GOPALA RAO
July 13, 2017
COMMISSIONER OF INCOME TAX Vs. M/S GOKULA EDUCATION FOUNDATION
May 1, 2017
COMMISSIONER OF INCOME TAX Vs. NTPC LTD.
March 7, 2017
COMMISSIONER OF INCOME TAX Vs. M/S. PHEROZA FRAMROZE & CO.
March 10, 2017
COMMISSIONER OF INCOME TAX Vs. SUNITA MANSINGHA
March 29, 2017
COMMISSIONER OF INCOME TAX Vs. SHREE CHOWATIA TUBES (INDIA) PVT. LTD.
April 6, 2017
COMMISSIONER OF INCOME TAX Vs. BALBIR SINGH MAINI
October 4, 2017
COMMISSIONER OF INCOME TAX Vs. SHRI. RAMA MULTI TECH LTD.
April 6, 2017
COMMISSIONER OF INCOME TAX Vs. NITCO TILES LIMITED
April 3, 2017
COMMISSIONER OF INCOME TAX Vs. M/S SIYARAM METAL UDYOG PVT LTD
February 6, 2017
COMMISSIONER OF INCOME TAX & ANR Vs. DEUTSCHE SOTWARE LTD
November 1, 2017
COMMISSIONER OF INCOME TAX (EXEMPTION) Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPN.
August 28, 2017
COMMISSIONER OF INCOME TAX (TDS) Vs. SIYARAM METAL UDYOG PVT. LTD
January 27, 2017
COMMISSIONER OF INCOME TAX Â 1, MUMBAI Vs. M/S. HINDUSTAN PETROLEUM CORPORATION LTD.
August 3, 2017
COMMISSIONER OF INCOME TAX 11, MUMBAI Vs. GOODWILL THEATRES PVT LTD
November 29, 2017
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. MOHD. YASIN
August 4, 2017
COMMISSIONER OF INCOME TAX AND ANOTHER Vs. M/S IBM GLOBAL SERVICE INDIAN PVT LTD
February 10, 2017
COMMISSIONER OF INCOME TAX BANGALORE I & ANR Vs. GEMINI DISTILLERIES
October 12, 2017
COMMISSIONER OF INCOME TAX COCHIN Vs. M/S TRAVANCORE COCHINUDYOGA MANDAL
August 17, 2017
COMMISSIONER OF INCOME TAX FARIDABAD COMMISSIONER Vs. CHET RAM
September 12, 2017
COMMISSIONER OF INCOME TAX II Vs. PTC SOFTWARE (I) PVT. LTD.
August 4, 2017
COMMISSIONER OF INCOME TAX II Vs. M/S MODIPON LTD.
November 24, 2017
COMMISSIONER OF INCOME TAX-12 Vs. M/S SANE & DOSHI ENTERPRISES
January 3, 2017
COMMISSIONER OF INCOME TAX-GUJARAT Vs. KWALITY STEEL SUPPLIERS COMPLEX
March 21, 2017
COMMISSIONER OF INCOME TAX-III, PUNE Vs. SINHGAD TECHNICAL EDUCATION SOCIETY
August 29, 2017
COMMISSIONER OF INCOME-TAX Vs. HANSAGURI PRAFULCHANDRA LADHANI
March 30, 2017
COMMISSIONER OF INCOME-TAX Vs. J.P. MORGAN SERVICES INDIA PVT. LTD.
March 27, 2017
COMMISSIONER OF INCOME-TAX Vs. SARANGPUR COTTON MFG. CO. LTD.
March 28, 2017
COMMISSIONER OF INCOME-TAX Vs. REKHA BAI
March 21, 2017
COMMISSIONER OF INCOME-TAX-I, KOLHAPUR Vs. M/S. CHAPHALKAR BROTHERS PUNE
December 7, 2017
COMMISSIONER OF SERVICE TAX ETC. Vs. M/S. SRI SELVAGANAPATHY AND CO.
November 6, 2017
COMMISSIONER OF SERVICE TAX, DELHI Vs. M/S NORTEL NETWORKS INDIA PVT. LTD.
March 3, 2017
COMMISSIONER OF TRADE AND TAXES Vs. AHLUWALIA CONTRACTS (INDIA) LTD
October 4, 2017
COMMISSIONER OF TRADE TAX Vs. INTERNATIONAL ELECTRODES
September 19, 2017
COMMISSIONER, CORPORATION OF CHENNAI RIPON BUILDING, CHENNAI Vs. K. GAFOOR BASHA AND OTHERS
April 26, 2017
COMMISSIONER, CORPORATION OF MADURAI Vs. DR. I. ISMAIL AND ORS.
August 2, 2017
COMMITTEE OF MANAGEMENT Vs. THE DIRECTOR OF HIGHER EDUCATION & ORS.
December 5, 2017
COMMITTEE OF MANAGEMENT (ALLEGED) SHIBLI NATIONAL INTER COLLEGE, AZAMGARH Vs. SHAH BASIT JAHID AND ORS.
March 21, 2017
COMMNR. OF INCOME TAX Vs. M/S. ANNAMALAIAR MILLS
March 28, 2017
COMMON CAUSE Vs. UNION OF INDIA AND OTHERS
November 28, 2017
COMMON CAUSE Vs. UNION OF INDIA AND ORS.
August 2, 2017
COMMON CAUSE & ORS. Vs. UNION OF INDIA & ORS.
January 23, 2017
COMMON CAUSE (A REGD. SOCIETY) Vs. UNION OF INDIA & ORS.
January 12, 2017
COMMON CAUSE (A REGISTERED SOCIETY) Vs. UNION OF INDIA
January 11, 2017
COMMON CAUSE : A REGISTERED SOCIETY Vs. UNION OF INDIA
April 27, 2017
COMMR. OF CUS. (SEA PORT-IMPORT), CHENNAI Vs. INDO DEUTSCHE TRADE LINKS
February 23, 2017
COMPETITION COMMISSION OF INDIA Vs. CO-ORDINATION COMMITTEE OF ARTISTS AND TECHNICIANS OF W.B. FILM AND TELEVISION
March 7, 2017
CONSORTIUM OF DEEMED UNIVERSITIES IN KARNATAKA (CODEUNIK) & ANR. Vs. UNION OF INDIA & ORS.
August 22, 2017
CONSORTIUM OF TITAGARH FIREMA ADLER S.P.A. Vs. NAGPUR METRO RAIL CORPORATION LTD.
May 9, 2017
CONTINENTAL CARBON INDIA LTD Vs. UNION OF INDIA & ORS
August 24, 2017
CORRESPONDENT, SCHAFFTER HIGHER SECONDARY SCHOOL, TIRUNELVELI AND ORS. ETC. Vs. A.M. SANKEY JOHN AND ANR. ETC.
December 11, 2017
COUNCIL OF ARCHITECTURE Vs. MANOHAR KRISHNAJI RANADE
February 14, 2017
CYRUS RUSTOM PATEL Vs. CHARITY COMMISSIONER MAHARASHTRA, STATE
September 21, 2017
D. SAROJAKUMARI Vs. R. HELEN THILAKOM & ORS.
September 13, 2017
D.B. NEGANDHI Vs. REGISTRAR OF COMPANIES
July 7, 2017
D.K. GARG Vs. COMMISSIONER OF INCOME TAX AAYAKAR BHAWAN
December 1, 2017
D.K. SAWHNEY (DEAD) Vs. UNION OF INDIA
June 28, 2017
D.L.S. SHIKSHA MAHAVIDHYALAY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
May 29, 2017
D.M., ORIENTAL INSURANCE CO. LTD. Vs. SWAPNA NAYAK
January 23, 2017
D.N. JOSHI (D) THR. LRS. & OTHERS. Vs. D.C. HARRIS & ANOTHER.
July 3, 2017
DAGADABAI(DEAD) BY L.RS. Vs. ABBAS @ GULAB RUSTUM PINJARI
April 18, 2017
DALER KHAN Vs. STATE OF HIMACHAL PRADESH
November 6, 2017
DALIP KAUR BRAR Vs. M/S. GURU GRANTH SAHIB SEWA MISSION (REGD.) AND ANR.
April 11, 2017
DALJIT KAUR GORWARA Vs. STATE OF HIMACHAL PRADESH
January 9, 2017
DAMINI AND ANOTHER Vs. MANAGING DIRECTOR, JODHPUR VIDYUT VITRAN NIGAM LTD
September 14, 2017
DAMODAR LAL LOYA Vs. LEGAL REPRESENTATIVES OF MADAN LAL & ORS.
August 8, 2017
DANDUP WANGAIL NEGI Vs. RAMESH CHANDER CHAJTA
November 23, 2017
DAR Vs. MEDICAL COUNCIL OF INDIA AND ORS.
May 9, 2017
DARSHAN SINGH & ORS ETC ETC. Vs. STATE OF PUNJAB & ORS.
November 1, 2017
DAULAT SINGH RATHORE Vs. RAJASTHAN HOUSING BOARD
December 4, 2017
DAYA KISHAN JOSHI & ANR Vs. DYNEMECH SYSTEMS PVT LTD
July 31, 2017
DAYA KISHAN JOSHI & ANR. Vs. DYNEMECH SYSTEMS PVT. LTD.
August 9, 2017
DAYA NAND Vs. VIRMO DEVI
March 23, 2017
DAYAWANTI Vs. COMMISSIONER OF INCOME TAX
August 8, 2017
DEBAPRIYA PAL Vs. STATE OF WEST BENGAL
January 11, 2017
DEEP MALA Vs. DEEPAK KUMAR GUPTA
September 21, 2017
DEEPA ALIAS ANJALI BHATIA Vs. YOGESH BHATIA
February 7, 2017
DEEPA E.V. Vs. UNION OF INDIA AND ORS.
April 6, 2017
DEEPAK Vs. STATE OF CHHATTISGARH
January 5, 2017
DEEPAK CHANDRATAN PAREEK Vs. UNION OF INDIA THROUGH CBI
April 21, 2017
DEEPAK KUMAR Vs. PRINCIPAL SECRETARY HOME, GOVT. OF U.P LUCKNOW (U.P)
October 10, 2017
DELHI ADMINISTRATION & ANR. Vs. KIDARNATH MOHINDERNATH & ANR.
March 30, 2017
DELHI DEVELOPMENT AUTHORITY Vs. MOHD. JAMEEL & ORS.
April 18, 2017
DELHI DEVELOPMENT AUTHORITY Vs. GAURAV SAHNI AND ORS.
March 10, 2017
DELHI DEVELOPMENT AUTHORITY Vs. PUNEET LAKRA AND ORS.
February 17, 2017
DELHI DEVELOPMENT AUTHORITY Vs. ISHWAR SINGH AND ORS.
May 2, 2017
DELHI DEVELOPMENT AUTHORITY Vs. HARDWARI LAL RANA & ORS.
January 3, 2017
DELHI DEVELOPMENT AUTHORITY Vs. RAJENDER SINGH CHAUHAN
February 13, 2017
DELHI DEVELOPMENT AUTHORITY Vs. MANISH AND ORS
March 20, 2017
DELHI DEVELOPMENT AUTHORITY Vs. BANKMENS CO-OPERATIVE GROUP HOUSING SOCIETY LTD. & ORS.
April 17, 2017
DELHI DEVELOPMENT AUTHORITY Vs. KHUBHI RAM SHARMA
February 27, 2017
DELHI DEVELOPMENT AUTHORITY Vs. ANIL KUMAR
February 23, 2017
DELHI DEVELOPMENT AUTHORITY Vs. KRISHAN KUMAR HUF
April 20, 2017
DELHI DEVELOPMENT AUTHORITY Vs. SHASHI KANT GOENKA
May 4, 2017
DELHI DEVELOPMENT AUTHORITY Vs. SIMLA DEVI
May 4, 2017
DELHI METRO RAIL CORPORATION LTD Vs. TARUN PAL SINGH & ORS
November 15, 2017
DENTAL COUNCIL OF INDIA Vs. ANHAD RAJ SINGH AND ANR.
November 15, 2017
DENTAL COUNCIL OF INDIA Vs. DR. HEDGEWAR SMRUTI RUGNA SEVA MANDAL, HINGOLI
April 11, 2017
DEO NATH RAI Vs. STATE OF BIHAR AND OTHERS ETC.
October 13, 2017
DEORAJ @ DEVRAJ @ DEVRAJ SINGH Vs. STATE OF UTTAR PRADESH
October 5, 2017
DEPUTY COMMISSIONER OF INCOME TAX Vs. TRIPTI TRADING AND INVESTMENT LTD.
March 9, 2017
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 11 (1), BANGALORE Vs. M/S. ACE MULTI AXES SYSTEMS LTD.
December 5, 2017
DESIGNATED AUTHORITY Vs. SANDISK INTERNATIONAL LTD.
February 16, 2017
DEV PRAKASH AND ANOTHER Vs. INDRA AND OTHERS
May 1, 2017
DEV RAJ Vs. STATE OF PUNJAB
May 4, 2017
DEVENDRA NATH SRIVASTAVA Vs. STATE OF U.P.
April 6, 2017
DEVENDRA PRATAP SINGH Vs. MANOJ KUMAR TIWARI
November 28, 2017
DEVENDRI Vs. STATE OF U.P.
January 9, 2017
DHANPATI & ORS Vs. STATE OF HARYANA & ORS
September 5, 2017
DHARAM PAL Vs. STATE OF HARYANA
August 10, 2017
DHARAMPAL (DEAD) Vs. PUNJAB WAKF BOARD
September 13, 2017
DHARMABIRI RANA Vs. PRAMOD KUMAR SHARMA (D) THR. LRS. & ANR.
October 5, 2017
DHURUKUMAR S/O RADHAKISHAN PITTI Vs. STATE OF MAHARASHTRA
October 4, 2017
DILIP KUMAR Vs. SUNITA MITTAL
July 24, 2017
DILIP MALLICK Vs. STATE OF WEST BENGAL
February 14, 2017
DILIPKUMAR Vs. STATE OF MAHARASHTRA
August 9, 2017
DINESH MOHANLAL PUNJABI Vs. UNION OF INDIA AND ORS.
December 12, 2017
DINESH YADAV Vs. STATE OF JHARKHAND
March 9, 2017
DINSHAW RUSI MEHTA & ANR Vs. STATE OF MAHARASHTRA
March 22, 2017
DINUBHAI BOGHABHAI SOLANKI Vs. STATE OF GUJARAT
October 30, 2017
DIRECTOR GENERAL OF INCOME TAX (EXEMPTIONS) Vs. M/S. INDIA TRADE PROMOTION ORGANIZATION
July 14, 2017
DIRECTOR GENERAL,YOUTH SERVICES AND SPORTS DEPARTMENT AND OTHERS. Vs. SANJAY GUPTA AND OTHERS.
January 9, 2017
DIRECTOR OF INCOME TAX (IT) - I Vs. A.P. MOLLER MAERSK A.S.
February 17, 2017
DIRECTOR OF INCOME TAX, CIRCLE 26(1) NEW DELHI Vs. S.R.M.B. DAIRY FARMING (P) LTD.
November 23, 2017
DIRECTOR OF SERICULTURE Vs. V.V. BHASKAR KUMAR
June 12, 2017
DIRECTORATE OF REVENUE INTELLIGENCE Vs. PUSHPA LEKHUMAL TOLANI
August 18, 2017
DISABLED RIGHTS GROUP & ANR. Vs. UNION OF INDIA & ORS.
December 15, 2017
DISTRICT DEVELOPMENT OFFICER & ANR. Vs. SATISH KANTILAL AMRELIA
November 28, 2017
DIVISIONAL MANAGER Vs. NEW INDIA ASSURANCE CO LTD
December 22, 2017
DIXIT KUMAR AND ANOTHER Vs. OM PRAKASHGOEL
May 8, 2017
DNYANDEO SABAJI NAIK AND ANR. Vs. MRS. PRADNYA PRAKASH KHADEKAR AND ORS.
March 1, 2017
DOMNIC ALEX FERNANDES (D) THROUGH LRS. & ORS. Vs. UNION OF INDIA AND ORS
August 17, 2017
DOONGAR SINGH Vs. STATE OF RAJASTHAN
November 28, 2017
DR. ABHINAV GUPTA Vs. PROF. G.K. MEHTA ERSTWHILE VICE CHANCELLOR, UNIVERSITY OF ALLAHABAD
August 9, 2017
DR. AMIT KUMAR SINGH Vs. STATE OF U.P.
May 9, 2017
DR. BASHAB BIJOY ROY Vs. THE STATE OF ASSAM
May 19, 2017
DR. IMAM AZAM Vs. DIRECTOR OF MEDICAL EDUCATION RESEARCH (DMER)
June 1, 2017
DR. JAGAT NARAIN SUBHARTI CHARITABLE TRUST AND ANR. Vs. UNION OF INDIA AND ORS.
August 30, 2017
DR. K.S. PALANISAMI (DEAD) THROUGH LRS. Vs. HINDU COMMUNITY IN GENERAL AND CITIZENS OF GOBICHETTIPALAYAM AND OTHERS
March 9, 2017
DR. KALPANA Vs. STATE OF UTTAR PRADESH
July 5, 2017
DR. KAZIMUNNISA (DEAD) BY L.R. Vs. ZAKIA SULTANA (DEAD) BY L.R. & ORS.
November 15, 2017
DR. MANJEET KAUR MONGA (DEAD) THR. HER LEGAL HEIRS KARAN VIR SINGH MONGA Vs. K.L. SUNEJA & ORS.
July 18, 2017
DR. MICHELLE N. PINTO SOUZA (DECEASED) THROUGH HER LEGAL HEIR & ANR. Vs. MARIETA TERESA PETRONILA DE FATIMA MASCARENHAS E. PINTO & ORS.
July 6, 2017
DR. NARENDRA SONI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
June 8, 2017
DR. NAROTTAM MISHRA Vs. SHRI RAJENDRA BHARTI & ORS.
July 12, 2017
DR. NAZRUL ISLAM Vs. UNION OF INDIA
November 28, 2017
DR. PRAKASH SONI Vs. DEEPAK KUMAR
September 15, 2017
DR. RAJ SAINI Vs. STATE OF HARYANA AND ANR. ETC.
August 18, 2017
DR. S. RAJASEEKARAN (II) Vs. UNION OF INDIA & ORS.
November 30, 2017
DR. SOU JAYSHREE UJWAL INGOLE Vs. STATE OF MAHARASHTRA
April 6, 2017
DR. SUSMITA BHATTACHARYA Vs. CHANCELLOR, D.D.U. GORAKHPUR UNIV.
February 27, 2017
DR. T.P. SENKUMAR IPS Vs. UNION OF INDIA & ORS.
April 24, 2017
DR. VISHESH MALHOTRA Vs. DR. ALKA MALHOTRA
September 12, 2017
DR.RAMEGOWDA Vs. STATE OF KARNATAKA
January 4, 2017
DR.SABU MATHEW GEORGE Vs. UNION OF INDIA
December 13, 2017
DR.SAURABH DWIVEDI AND OTHERS Vs. UNION OF INDIA AND OTHERS
June 7, 2017
DURGA PRASAD Vs. NARAYAN RAMCHANDAANI (D) THR. LRS.
February 7, 2017
DUSHYANT N. DALAL Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
October 4, 2017
DY. COMMISSIONER OF INCOME TAX Vs. M/S. RAGHUVIR SYNTHETICS LTD.,AHMEDABAD
March 28, 2017
DY. COMMNR. OF INCOME TAX, CHENNAI Vs. M/S. SUNDARAM FINANCE LTD
January 20, 2017
E.R. KUMAR & ANR. Vs. UNION OF INDIA & ORS.
December 13, 2017
EASTERN COALFIELDS LTD. & ORS. Vs. PRATIVA BISWAS & ORS.
October 11, 2017
ECL FINANCE LTD. Vs. HARIKRISHAN SHANKARJI GUDIPATI & ORS.
November 16, 2017
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. GOVERNMENT OF ANDHRA PRADESH
May 12, 2017
EMPLOYEES STATE INSURANCE CORPORATION Vs. M/S HINDUSTAN MILKFOOD MANUFACTURERS LTD AND ORS
July 25, 2017
EMPLOYEES STATE INSURANCE CORPORATION AND ANOTHER Vs. MANGALAM PUBLICATIONS PRIVATE LIMITED.
September 21, 2017
ENERGY WATCHDOG Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ETC.
April 11, 2017
ENFORCEMENT OFFICER Vs. MOHAMMED AKRAM
August 17, 2017
ENGINEERS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX
July 6, 2017
ENVIRONMENT AND CONSUMER PROTECTION FOUNDATION Vs. UNION OF INDIA
August 11, 2017
EREGOWDA @ VASU Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO LTD & ANR
July 18, 2017
ESSAR STEEL INDIA LTD. AND ANR. Vs. STATE OF GUJARAT AND ANR.
May 2, 2017
ESTATE OFFICER, PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY Vs. JAGTAR SINGH AND ORS.
July 19, 2017
EUROTEX INDUSTRIES AND EXPORTS LIMITED Vs. STATE OF MAHARASHTRA
May 8, 2017
EVEREADY INDUSTRIES INDIA LIMITED Vs. MICRO SMALL ENTERPRISES FACILITATION COUNCIL, CHENNAI REGION
August 2, 2017
EX. GNR. LAXMANRAM POONIA Vs. UNION OF INDIA
February 22, 2017
EX. REF. TIL BAHADUR PUN Vs. ADDL. DTEN. GEN OF PERSONNEL SERVICE
February 23, 2017
EXCEL CROP CARE LIMITED Vs. COMPETITION COMMISSION OF INDIA AND ANOTHER
May 8, 2017
EXECUTIVE ENGINEER (C), B.S.N.L. Vs. SATPAL
September 6, 2017
EXECUTIVE ENGINEER MAHARASHTRA STATE ELECTRICITY BOARD Vs. SUNIL SHANTRAM SATARKAR
May 1, 2017
EXECUTIVE OFFICER, ARULMIGU CHOKKANATHA SWAMY KOIL TRUST Vs. CHANDRAN & ORS
February 10, 2017
EXTRA JUDL. EXEC. VICTIM FAMILIES ASSN. & ANR. Vs. UNION OF INDIA & ORS.
July 14, 2017
FARHAN ABDUL MALIK KHOT Vs. STATE OF MAHARASHTRA
September 15, 2017
FARHAT SHEIKH Vs. JAVED ZAKI
April 20, 2017
FARIDABAD COMPLEX ADMINISTRATION Vs. M/S IRON MASTER INDIA (P) LTD.
March 7, 2017
FAROOQ Vs. SANDHYA ANTHRAPER KURISHINGAL AND OTHERS.
April 24, 2017
FATEH SINGH Vs. HARI CHAND
February 15, 2017
FATEH SINGH SAINI (DEAD) THROUGH LRS. AND ORS. Vs. THE LAND ACQUISITION COLLECTIOR
May 9, 2017
FAYAZ AHMAD BHAT Vs. SRINAGAR MUNICIPALITY, J&K AND OTHERS
July 11, 2017
FAZAR ALI & ORS. Vs. STATE OF ASSAM
April 21, 2017
FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA Vs. UNION OF INDIA
December 12, 2017
FEDERATION OF INDIAN MINERAL INDUSTRIES & ORS. Vs. UNION OF INDIA & ANR.
October 13, 2017
FEKAN YADAV Vs. SATENDRA YADAV @ BOSS YADAV @ SATENDRA KUMAR
September 19, 2017
FEKAN YADAV Vs. MAHENDRA KUMAR @ VISHI & ANR.
November 17, 2017
FIRAOZ GANI MUJAWAR Vs. STATE OF MAHARASHTRA
August 25, 2017
FIRDAUS Vs. ORIENTAL INSURANCE CO. LTD. AND OTHERS.
July 14, 2017
FOOD CORPORATION OF INDIA AND ORS Vs. WEST BENGAL FCI WORKMENS UNION
July 20, 2017
FORMULA ONE WORLD CHAMPIONSHIP LTD. Vs. COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-3, DELHI & ANR.
April 24, 2017
FRANCISCA LUIZA ROCHA Vs. K. VALARMATHI
November 9, 2017
FUJIFILM INDIA PVT. LTD. Vs. COMMISSIONER OF CUS. (IMPORT) NHAVA SHEVA
April 11, 2017
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March 22, 2017
G. RAVI Vs. STATE OF KARNATAKA & ANR.
August 16, 2017
G.D.A. & ANR. Vs. MITHILESH GOEL
April 26, 2017
G.N. SUBRAMANYA UPADHYAYA Vs. SOUMYA M. HEGDE
March 22, 2017
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April 21, 2017
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November 1, 2017
GANDHARB SINGH BHADWAL Vs. M/S. MC DOWELL KREST FINANCE LTD. AND ORS.
September 8, 2017
GANDHE VIJAY KUMAR Vs. MULJI @ MULCHAND
July 27, 2017
GANDI DODDABASAPPA @ GANDHI BASAVARAJ Vs. STATE OF KARNATAKA
February 28, 2017
GANESH SHAMRAO ANDEKAR & ANR. Vs. STATE OF MAHARASHTRA
March 30, 2017
GANGA PAL Vs. STATE OF MADHYA PRADESH
July 25, 2017
GANGA RAM Vs. STATE OF RAJASTHAN
July 17, 2017
GANGA RAM SAH & ORS Vs. STATE OF BIHAR
January 27, 2017
GANGADHARAN NAIR P. Vs. BHASKARAN M.
May 9, 2017
GANPAT SINGH Vs. THE STATE OF MADHYA PRADESH
September 19, 2017
GAUKARAN YADAV Vs. STATE OF CHHATTISGARH AND ORS.
January 3, 2017
GAURAV KUMAR BANSAL Vs. UNION OF INDIA & ORS.
May 8, 2017
GAURAV PRADHAN & ORS. Vs. STATE OF RAJASTHAN & ORS.
August 18, 2017
GAURI SHANKAR Vs. RAKESH KUMAR AND ORS
March 29, 2017
GAUTAM JAIN Vs. UNION OF INDIA & ANR.
January 4, 2017
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April 30, 2017
GENERAL MANAGER - OPERATIONS CHENNAI CONTAINER TERMINAL PVT. LTD. Vs. K. THIRUTHANIKUMARAN
September 7, 2017
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January 31, 2017
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July 13, 2017
GIRISH SANGAPPA JAGGAL Vs. UNION OF INDIA
July 21, 2017
GIRISH SHARMA & ORS. Vs. THE STATE OF CHHATTISGARH & ORS.
August 23, 2017
GIRISH TRIMBAK GOKHALE AND ORS Vs. UNION OF INDIA
May 1, 2017
GLAXO SMITHKLINE PHARMACEUTICALS LTD. AND ANOTHER Vs. UNION OF INDIA AND OTHERS
July 18, 2017
GLOCAL MEDICAL COLLEGE AND SUPER SPECIALITY HOSPITAL & RESEARCH CENTRE Vs. UNION OF INDIA AND ANOTHER
August 1, 2017
GODREJ & BOYCE MANUFACTURING COMPANY LIMITED Vs. DY. COMMISSIONER OF INCOME-TAX & ANR.
May 8, 2017
GOEL ROADWAYS Vs. INDIRA LODGING PVT LTD
May 9, 2017
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April 28, 2017
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December 14, 2017
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October 9, 2017
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January 4, 2017
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March 9, 2017
GOPAL NEOGI Vs. STATE OF WEST BENGAL.
January 19, 2017
GORAKH NATH PRASAD Vs. STATE OF BIHAR
December 5, 2017
GOVERNMENT OF NCT OF DELHI Vs. GAUTAM CHOPRA
January 5, 2017
GOVIND PRASAD SHARMA Vs. DOON VALLEY OFFICERS COOPERATIVE HOUSING SOCIETY LTD.
August 23, 2017
GOVT OF NCT OF INDIA Vs. UNION OF INDIA
February 15, 2017
GOVT. OF NCT OF DELHI Vs. MANAV DHARAM TRUST AND ANOTHER
May 4, 2017
GOVT. OF NCT OF DELHI AND ANR. Vs. ANOOP SINGH AND ORS.
March 24, 2017
GRASIM INDUSTRIES LTD. Vs. STATE OF KERALA
April 19, 2017
GREATER BOMBAY CO-OPERATIVE BANK LIMITED Vs. NAGRAJ GANESHMAL JAIN
July 26, 2017
GREATER NOIDA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. ASSISTANT COMMISSIONER OF INCOME TAX (TDS) AND OTHERS
July 17, 2017
GUJARAT URJA VIKAS NIGAM LIMITED Vs. SOLAR SEMICONDUCTOR POWER COMPANY (INDIA) PRIVATE LIMITED AND OTHERS
October 25, 2017
GULAM MOHAMMAD MALIK Vs. STATE OF GUJARAT
February 1, 2017
GULZAR AHMED WANI @ IRSHAD @ ASHRAF @ ABDUL HAMID Vs. STATE OF UTTAR PRADESH
April 25, 2017
GUNAMMA (D) Vs. SHEVANTIBAI (D)
September 12, 2017
GUNJAN GIRISHBHAI MEHTA Vs. DIRECTOR OF INVESTIGATION
March 21, 2017
GUNWANTLAL GODAWATS Vs. UNION OF INDIA & ANOTHER
November 22, 2017
GURBACHAN SINGH Vs. RAVINDER PAUL MOHINDRA & ORS.
March 22, 2017
GURIA SWAYAM SEVI SANSTHAN Vs. SATYABHAMA
February 13, 2017
GURIA SWAYAM SEVI SANSTHAN Vs. KALI & ANR.
December 15, 2017
GURNAM SINGH(D) THR. LRS. & ORS. Vs. GURBACHAN KAUR(D) BY LRS. & ORS.
April 27, 2017
GURUPADSWAMI Vs. STATE OF KARNATAKA
January 16, 2017
GURUVAMMA Vs. STATE OF KARNATAKA
January 20, 2017
H. N. JAGANNATH & ORS. Vs. STATE OF KARNATAKA & ORS.
December 6, 2017
H. PRABHAKAR BALIGA & ANR. Vs. VASUDEVA RAO KANEMAR @ V.R. KANEMAR & ANR.
November 30, 2017
H.V.P.N LTD & ORS Vs. BAL GOVIND
January 4, 2017
HABIB KHAN Vs. STATE OF UTTARAKHAND
August 23, 2017
HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD. Vs. M/S. NIRLAC CHEMICALS THROUGH ITS MANAGER & ORS.
July 27, 2017
HAKEEM KHAN AND OTHERS Vs. STATE OF M.P.
March 22, 2017
HALAPPA Vs. MALIK SAB
December 15, 2017
HALLIBURTON OFFSHORE SERVICES INC & ANR. Vs. PRINCIPAL OFFICER OF MERCANTILE MARINE DEPARTMENT & ORS.
April 20, 2017
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND RESEARCH (HIMSR) & ANR. Vs. UNION OF INDIA AND ORS.
September 8, 2017
HAMEED KUNJU Vs. NAZIM
July 17, 2017
HAR KAUR SHIKSHA SAMITI BHAMBHEWA Vs. STATE OF HARYANA & ORS
October 13, 2017
HARBANSLAL MALHOTRA & SONS PVT. LTD Vs. KOLKATA MUNICIPAL CORPN.
September 5, 2017
HAREENDRAN & ORS. Vs. SUKUMARAN AND ORS.
February 20, 2017
HARI SHANKAR SHUKLA Vs. STATE OF U.P.
April 5, 2017
HARIDAS Vs. DIRECTOR STATE PROJECT, U.P. EDUCATION FOR ALL PROJECT (SARV SIKSHA ABHYAN), STATE PROJECT OFFICE, LUCKNOW AND ANR.
January 20, 2017
HARIS K. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
August 4, 2017
HARIS K. Vs. SAJU GEORGE
August 4, 2017
HARITA SUNIL PARAB Vs. R.D. UPADHAY AND ORS.
April 6, 2017
HARJAS RAI MAKHIJA (D) THR. LRS. Vs. PUSHPARANI JAIN & ANR.
January 2, 2017
HARKESH CHAND Vs. KRISHAN GOPAL MEHTA
February 13, 2017
HARPAL SINGH Vs. ASHOK KUMAR & ANR
December 15, 2017
HARPREET SINGH Vs. STATE OF HIMACHAL PRADESH
July 10, 2017
HARSHWARDHAN & ORS. Vs. M/S JAI JALARAM INFRASTRUCTURE FIRM & ORS.
November 7, 2017
HARYANA STATE COOPERATIVE LABOUR AND CONSTRUCTION FEDERATION LTD. Vs. UNIQUE COOPERATIVE LABOUR AND CONSTRUCTION COOPERATIVE SOCIETY LTD. & ANR.
April 7, 2017
HARYANA STATE SMALL INDUSTRIES AND EXPORT CORPORATION LIMITED Vs. RANBIR SINGH
April 24, 2017
HARYANA URBAN DEV. AUTHORITY & ORS. Vs. ORCHID INFRASTRUCTURE DEVELOPERS P.LTD.
January 27, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KUNDAN @ GHASI
February 17, 2017
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. DES RAJ CHAWLA
March 27, 2017
HARYANA WAKF BOARD Vs. STATE OF HARYANA
November 2, 2017
HEERA LAL Vs. STATE OF RAJASTHAN
April 24, 2017
HEM RAJ Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
November 22, 2017
HEM RAJ Vs. ORIENTAL INSURANCE CO. LTD. AND ORS.
November 2, 2017
HEMA RASTOGI Vs. VISHAL RASTOGI
January 3, 2017
HEMRAJ GARG Vs. VISHRANTI CITY RESIDENTS WELFARE SOCIETY
January 11, 2017
HIGH COURT OF JUDICATURE AT PATNA Vs. AJAY KUMAR SRIVASTAVA AND OTHERS.
January 12, 2017
HILL VIEW COLONY & ORS. Vs. STATE OF NAGALAND & ORS.
April 21, 2017
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. ANIL GARG AND OTHERS
March 28, 2017
HIMANGNI ENTERPRISES Vs. KAMALJEET SINGH AHLUWALIA
October 12, 2017
HIMANK GOYAL Vs. UNION OF INDIA
October 11, 2017
HIMANSHU MOHAN RAI Vs. STATE OF U.P. AND ANOTHER.
March 7, 2017
HIND KAMGAR SANGHATANA Vs. DAI ICHI KARKARIA LTD. AND ANR.
July 18, 2017
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. UNION OF INDIA
December 14, 2017
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs. J. DHEVA LAKSHMI
April 11, 2017
HINDUSTAN PETROLEUM CORPORATION LTD. Vs. RAGHUNATH BHAGWAN SATPAL
February 27, 2017
HIRA SINGH & ANR. Vs. UNION OF INDIA & ANR.
July 3, 2017
HITENDRA MANUBHAI PATEL Vs. KAMAXI HITENDRA PATEL
March 28, 2017
HOLEYAPPA AND ORS. Vs. PATEL GANAPATHI AND ORS.
October 24, 2017
HONDA SIEL CARS INDIA LTD. Vs. COMMISSIONER OF INCOME TAX, GHAZIABAD
June 9, 2017
HOSHIAR SINGH Vs. STATE OF PUNJAB
January 11, 2017
HOTEL SONAI BEER BAR AND PERMIT ROOM AND ANR. Vs. STATE OF MAHARASHTRA AND ORS.
December 13, 2017
HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) Vs. GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD.)
August 31, 2017
HRIDAY SHANKAR TIWARI Vs. DISTRICT COOPERATIVE BANK LTD. & ORS.
July 17, 2017
HUSSAIN AND ANOTHER Vs. UNION OF INDIA
March 9, 2017
HYUNDAI CORPORATION & ANR. Vs. OIL AND NATURAL GAS CORPORATION LTD.
August 3, 2017
I.C. KUMAR (ADVOCATE) Vs. UNION OF INDIA AND ORS
March 3, 2017
IMAX CORPORATION Vs. M/S E-CITY ENTERTAINMENT (I) PVT. LTD
March 10, 2017
IMTIYAZ AHMAD Vs. STATE OF U.P. & ORS.
January 2, 2017
IN RE : HONBLE MR JUSTICE C.S. KARNAN Vs. STATE
March 10, 2017
IN RE : HONBLE MR. JUSTICE C . S . KARNAN Vs. STATE
February 8, 2017
IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH Vs. IN RE : OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH
December 12, 2017
IN RE : SRI JUSTICE C.S. KARNAN Vs. STATE
February 13, 2017
IN RE: HONBLE MR. JUSTICE C.S. KARNAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION & ANR.
May 1, 2017
IN RE: MOHIT CHAUDHARY, ADVOCATE Vs. STATE
August 17, 2017
IN RE: OUTRAGE AS PARENTS END LIFE AFTER CHILDS DENGUE DEATH & ORS. Vs. THE STATE
November 1, 2017
IN RE: PRAJWALA LETTER DATED 18.2.2015 VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. STATE
October 23, 2017
IN RE: PRAJWALA VIDEOS OF SEXUAL VIOLENCE AND RECOMMENDATIONS Vs. THE STATE
October 23, 2017
IN RE: SRI JUSTICE C.S. KARNAN Vs. STATE
May 9, 2017
IN RE: SRI JUSTICE C.S.KARNAN Vs. STATE
July 4, 2017
IN RE: TO ISSUE CERTAIN GUIDELINES REGARDING INADEQUACIES AND DEFICIENCIES IN CRIMINAL TRIALS Vs. STATE
March 30, 2017
INACIO FERNANDES (DEAD) BY HIS LRS. Vs. GURUDAS G. PAI AND OTHERS
April 18, 2017
INDEPENDENT THOUGHT Vs. UNION OF INDIA AND ANR.
October 11, 2017
INDER KUMAR Vs. YOGESH KUMAR
February 20, 2017
INDER SINGH (D) THR. LRS. & ANR. Vs. KEHAR SINGH (D) THR. LRS. & ORS.
November 9, 2017
INDIABULLS FINANCIAL SERVICES LTD. (SINCE MERGED WITH INDIABULLS HOUSING FINANCE LTD.) Vs. DEPUTY COMMISSIONER OF INCOME TAX, NEW DELHI
April 17, 2017
INDIAN BANK Vs. S.N. ENGINEERS & SUPPLIERS
July 18, 2017
INDIAN BROADCASTING FOUNDATION Vs. STATE OF MAHARASHTRA AND ORS.
March 27, 2017
INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION HALDIA (ICARE) & ANR. Vs. UNION OF INDIA & ANR.
September 21, 2017
INDIAN EXPLOSIVES LTD. & ANR. Vs. COAL INDIA LTD. & ORS.
November 2, 2017
INDIAN OIL CORPORATION & ORS. Vs. M/S. BAPUJI FUELS
March 27, 2017
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR AND ANOTHER
November 14, 2017
INDIAN OIL CORPORATION LIMITED & ANR. Vs. KERALA STATE ROAD TRADING CORPORATION & ORS.
November 7, 2017
INDIAN OIL CORPORATION LTD. & ORS. Vs. SHASHI PRABHA SHUKLA & ANR.
December 15, 2017
INDIAN OVERSEAS BANK Vs. RATTAN SINGH
July 27, 2017
INDIAN YOUNG LAWYERS ASSOCIATION & ORS. Vs. STATE OF KERALA & ORS.
October 13, 2017
INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
March 22, 2017
INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
January 2, 2017
INDOFIL INDUSTRIES LTD. AND OTHERS Vs. STATE OF PUNJAB
July 3, 2017
INDORE DEVELOPMENT AUTHORITY Vs. SHAILENDRA (DEAD) THROUGH LRS. & ORS.
December 7, 2017
INDRAJ (SINCE DECEASED) THR. LRS. Vs. UNION OF INDIA
March 10, 2017
INDU DEVI Vs. STATE OF BIHAR & ORS.
May 9, 2017
INDU DEVI Vs. THE STATE OF BIHAR & ORS.
May 3, 2017
INDUS MOBILE DISTRIBUTION PRIVATE LIMITED Vs. DATAWIND INNOVATIONS PRIVATE LIMITED
April 19, 2017
INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. M.S. RATHI
July 11, 2017
INSTITUTE OF HOTEL MANAGEMENT Vs. UNION OF INDIA
January 9, 2017
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May 3, 2017
INTERNATIONAL ASSET RECONSTRUCTION COMPANY OF INDIA LTD. Vs. THE OFFICIAL LIQUIDATOR OF ALDRICH PHARMACEUTICALS LTD. AND OTHERS
October 24, 2017
INTERNATIONAL UNION OF FOOD AGR. Vs. UNION OF INDIA
July 21, 2017
INTERNATIONAL UNION OF FOOD, AGRICULTURE, HOTEL, RESTAURANT, CATERING, TOBACCO, PLANTATION AND ALLIED WORKERS ASSOCIATION & ORS Vs. UNION OF INDIA & ORS
August 21, 2017
IQ CITY FOUNDATION & ANR. Vs. UNION OF INDIA & ORS.
August 1, 2017
IQBAL & ANR. Vs. STATE OF UTTAR PRADESH
February 7, 2017
IROM CHITRA DEVI Vs. UNION OF INDIA
May 29, 2017
ISHWAR PRATAP SINGH Vs. STATE OF UTTAR PRADESH
November 28, 2017
ISHWAR YADAV PATIL Vs. STATE OF MAHARASHTRA
January 31, 2017
ISMAIL HUSHEN GHANCHI Vs. NATIONAL HIGHWAYS
November 14, 2017
J. BALAJI SINGH Vs. DIWAKAR COLE & ORS.
April 24, 2017
J. VASANTHI & ORS. Vs. N. RAMANI KANTHAMMAL (D) REPRESENTED BY LRS. & ORS.
August 10, 2017
JADAV @ JATIN BHAGVANBHAI PRAJAPATI AND ORS. Vs. STATE OF GUJARAT
January 6, 2017
JAGDAMBA DEVI Vs. UNION OF INDIA
January 31, 2017
JAGDISH Vs. STATE OF RAJASTHAN
July 5, 2017
JAGDISH CHANDER MALIK Vs. MANMOHAN JUNEJA
August 21, 2017
JAGDISH PRASAD @ J.P. Vs. STATE OF RAJASTHAN
April 26, 2017
JAGE RAM (D) THR. LRS. Vs. UNION OF INDIA & ANR.
May 4, 2017
JAGHBIR SINGH & ORS. Vs. P.K. TRIPATHI, CHIEF SECY., GOVT. OF NCT OF DELHI & ORS.
July 10, 2017
JAGMAL & ORS. Vs. STATE OF RAJASTHAN
February 20, 2017
JAGPAL SINGH THAKUR Vs. STATE OF MADHYA PRADESH & ORS.
July 19, 2017
JAGTAR SINGH @ JAGDEV SINGH Vs. SANJEEV KUMAR
December 22, 2017
JAI NARAIN Vs. STATE OF RAJASTHAN
November 9, 2017
JAI NARYANA @ JAI BHAGWAN & ORS. Vs. STATE OF HARYANA & ORS.
November 1, 2017
JAIPRAKASH (DEAD) BY LRS. AND ORS. Vs. STATE OF U. P. AND ANR.
October 24, 2017
JAIPRAKASH ASSOCIATES LTD. Vs. STATE OF MADHYA PRADESH AND OTHERS
March 22, 2017
JAIRAM Vs. STATE OF MAHARASHTRA
January 3, 2017
JALBIR SINGH Vs. STATE OF HARYANA
March 10, 2017
JAN SAHYOG SEWA SAMITI Vs. STATE OF UTTARAKHAND
January 18, 2017
JANHIT MANCH & ANR. Vs. STATE OF MAHARASHTRA & ORS.
July 31, 2017
JASBIR KAUR Vs. SATBIR SINGH
January 24, 2017
JASDEEP KAUR CHADHA Vs. STATE (NCT OF DELHI)
August 14, 2017
JASKARAN SONGH Vs. STATE OF PUNJAB & ANR.
April 25, 2017
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October 10, 2017
JASPAL KAUR CHEEMA AND ANR. Vs. M/S INDUSTRIAL TRADE LINKS AND ORS. ETC.
July 3, 2017
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May 1, 2017
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July 21, 2017
JASWINDER KAUR (NOW DECEASED) THROUGH HER LRS AND ORS. Vs. GURMEET SINGH AND ORS.
April 18, 2017
JATINDER KAUR Vs. GURMIT SINGH @ GOLLA
February 1, 2017
JATINDER PAL SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
August 24, 2017
JAYA TALAKSHI CHHEDA Vs. THE STATE OF MAHARASHTRA
October 24, 2017
JAYAKANTHAM & OTHERS Vs. ABAYKUMAR
February 21, 2017
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February 21, 2017
JAYKRISHNA INDUSTRIES LTD. THROUGH DIRECTOR Vs. STATE OF MAHARASHTRA AND OTHERS
November 13, 2017
JAYPEE HIMACHAL CEMENT PLANT Vs. COMMR. OF C. EX., CHANDIGARH-I
March 31, 2017
JAYWANT DILIP PAWAR Vs. STATE OF MAHARASHTRA & ORS.
March 8, 2017
JITENDER ARORA Vs. SUKRITI ARORA
February 17, 2017
JOINT COMMISSIONER OF INCOME-TAX Vs. CLASSIC INDUSTRIES LTD.
March 9, 2017
JOINT DIRECTOR Vs. TECH MAHINDRA LTD & ANR
December 8, 2017
JOSEPH Vs. THE STATE OF TAMIL NADU
December 14, 2017
JOSEPH LUKOSE Vs. ARVIND PUNDALIK TENDULKAR
August 1, 2017
JOSEPH PHILIP C.J. Vs. JUDIES
September 6, 2017
JOSEPH SHINE Vs. UNION OF INDIA
December 8, 2017
JSW INFRASTRUCTURE LIMITED AND ANR. Vs. KAKINADA SEAPORTS LIMITED AND ORS.
March 1, 2017
JUPUDI ANAND GUPTA Vs. STATE OF ANDHRA PRADESH AND ORS.
October 12, 2017
JUST SOCIETY Vs. UNION OF INDIA
April 27, 2017
JUSTICE K. S. PUTTASWAMY (RETD) Vs. UNION OF INDIA
December 15, 2017
JUSTICE K.S. PUTTASWAMY (READ.) Vs. UNION OF INDIA & ORS.
August 24, 2017
JUSTICE K.S. PUTTASWAMY (RETD.) AND ANR. Vs. UNION OF INDIA & ORS.
June 27, 2017
JUSTICE K.S.PUTTASWAMY(RETD) AND ANR. Vs. UNION OF INDIA AND ORS.
July 18, 2017
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA & ANR.
January 9, 2017
JUSTICE SUNANDA BHANDARE FOUNDATION Vs. UNION OF INDIA AND ANOTHER
April 25, 2017
JUSTICE V.S. DAVE PRESIDENT, THE ASSOCIATION OF RETD. JUDGES OF SUPREME COURT AND HIGH COURTS Vs. KUSUMJIT SIDHU AND ORS.
February 23, 2017
K. ANAND RAO Vs. STATE OF A.P
May 5, 2017
K. BOODANATHAN Vs. S. NATARAJAN AND ORS.
September 15, 2017
K. NAVEEN KUMAR Vs. COMMERCIAL TAX OFFICER & ANR.
August 10, 2017
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August 17, 2017
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April 12, 2017
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August 10, 2017
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March 21, 2017
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July 19, 2017
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January 20, 2017
K.R. BABU Vs. STATE OF KERALA
September 21, 2017
KAILASH CHAND Vs. STATE OF RAJASTHAN
October 27, 2017
KALAIMANI Vs. STATE OF TAMIL NADU
April 6, 2017
KALANDI CHARAN SAHOO AND ANR. Vs. GENERAL MANAGER, SOUTH
April 25, 2017
KALAWATI VERMA AND ORS. Vs. STATE OF UP AND ORS.
April 17, 2017
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January 30, 2017
KALE (DEAD) REP. THR. LRS. Vs. UNION OF INDIA
July 11, 2017
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April 5, 2017
KALYAN DEY CHOWDHURY Vs. RITA DEY CHOWDHURY NEE NANDY
April 19, 2017
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October 27, 2017
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November 20, 2017
MANOHAR LAL SHARMA Vs. CENTRALBUREAU OF INVESTIGATION
October 9, 2017
MANOHAR LAL SHARMA ADVOCATE Vs. STATE OF MAHARASHTRA AND OTHERS
April 26, 2017
MANOJ CHAUHAN Vs. THE STATE OF RAJASTHAN
July 18, 2017
MANOJ KUMAR Vs. STATE OF U.P. AND ORS.
May 11, 2017
MANOJ KUMAR Vs. CHAMPA DEVI
April 6, 2017
MANOJ KUMAR Vs. CHAMPA DEVI
April 5, 2017
MANOJ KUMAR ETC. ETC. Vs. STATE OF HARYANA AND OTHERS ETC. ETC.
September 13, 2017
MANOJ KUMAR SONI Vs. THE STATE OF BIHAR
July 28, 2017
MANORANJANA SINH @ GUPTA Vs. CENTRAL BUREAU OF INVESTIGATION
February 6, 2017
MANSUKHBHAI DHAMJIBHAI PATEL Vs. STATE OF GUJARAT
December 1, 2017
MANTI DEVI & ANR. Vs. KISHUN SAH @ KISHUN DEO SAO & ORS.
March 23, 2017
MANUARA KHATUN & ORS. Vs. RAJESH KR. SINGH & ORS.
February 21, 2017
MARTHANDA VARMA (D) THROUGH LR & ANR Vs. STATE OF KERALA & ORS
May 9, 2017
MATA RAM Vs. NATIONAL INSURANCE COMPANY LTD.
March 29, 2017
MATHUR MARKETING PVT LTD Vs. COMMNR OF INCOME TAX DELHI & ANR
September 12, 2017
MATTA ANAND KUMAR Vs. STATE OF ANDHRA PRADESH
September 22, 2017
MAYURI BHARGAVA Vs. ANUROOP BHARGAVA
January 31, 2017
MD. SAJJAD @ RAJU @ SALIM Vs. STATE OF WEST BENGAL
January 6, 2017
MEDICAL COUNCIL OF INDIA Vs. G.C.R.G. MEMORIAL TRUST
November 23, 2017
MEDICAL COUNCIL OF INDIA Vs. ANANTA CHARITABLE EDUCATIONAL SOCIETY AND OTHERS
October 30, 2017
MEDMEME, LLC AND OTHERS Vs. M/S. IHORSE BPO SOLUTIONS PVT. LTD.
April 11, 2017
MEENA AND ORS Vs. RANI AMMAL AND ANR
February 15, 2017
MEERA SANTOSH PAL AND ORS Vs. UNION OF INDIA AND ORS
January 16, 2017
MEERUT KENDRIYA THOK UPBHOKTA SAHAKARI BANDAR Vs. VAKIL CHAND JAIN AND ORS
February 3, 2017
MEGHASHYAM SADASHIVRAO VADHAVE Vs. STATE OF MAHARASHTRA
January 30, 2017
MEHMOODA GULSHAN Vs. JAVAID HUSSAIN MUNGLOO
February 17, 2017
MELMARUVATHUR ADHIPARASAKTHI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs. UNION OF INDIA
September 8, 2017
METERS AND INSTRUMENTS PRIVATE LIMITED Vs. KANCHAN MEHTA
October 5, 2017
MGR INDUSTRIES ASSOCIATION AND ANR. Vs. STATE OF U.P. AND ORS.
February 3, 2017
MIHIR KUMAR HAZARA CHOUDHURY Vs. LIFE INSURANCE CORPN. AND ANR.
September 11, 2017
MILAP CHORARIA Vs. SANJAY KUMAR JHUNJHUNWALA & ORS.
May 5, 2017
MITESH KUMAR RAMANBHAI PATEL AND OTHERS Vs. STATE OF GUJARAT AND OTHERS.
November 16, 2017
MOBILOX INNOVATIONS PRIVATE LIMITED Vs. KIRUSA SOFTWARE PRIVATE LIMITED
September 21, 2017
MOBIN AHMAD Vs. GAJENDER SINGH
March 2, 2017
MODERN INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA & ORS.
November 6, 2017
MOHAMED ALI Vs. STATE REP BY THE INSPECTOR OF POLICE DISTRICT CRIME BRANCH POLICE STATION KANYAKUMARI DISTRICT
June 8, 2017
MOHAMMED ABDULLA KHAN Vs. PRAKASH K.
December 4, 2017
MOHAMMED ANSARI Vs. UNION OF INDIA
February 2, 2017
MOHAMMED FAIZAL K.A. Vs. D. SALI
October 4, 2017
MOHAMMED TAHIR USMANGANI SHEIKH Vs. STATE OF GUJARAT
November 30, 2017
MOHAN KUMAR Vs. STATE OF MADHYA PRADESH & ORS.
March 7, 2017
MOHD. ISMAIL Vs. THE STATE OF RAJASTHAN AND ANR.
September 8, 2017
MOHINDER KUMAR MEHRA Vs. ROOP RANI MEHRA AND OTHER.
December 11, 2017
MOHINDER SINGH Vs. STATE OF PUNJAB
May 25, 2017
MOIDEENKUTTY HAJI Vs. DIRECTOR GENERAL & ORS.
October 3, 2017
MONA PACKAGING PRODUCTS Vs. INDIAN BANK
October 12, 2017
MONICA KUMAR & ANR. Vs. STATE OF U.P. & ORS.
August 8, 2017
MONNET ISPAT & ENERGY LTD. Vs. UNION OF INDIA
November 13, 2017
MOTHERS PRIDE DAIRY INDIA PRIVATE LIMITED Vs. PORTRAIT ADVERTISING AND MARKETING PRIVATE LIMITED
July 28, 2017
MOTI BHAWAN SAHKARI SAMITI LTD. Vs. SOHAN LAL MALI AND ORS.
January 11, 2017
MOTI SAGAR & ORS Vs. STATE OF HARYANA & ORS
October 10, 2017
MR. INAOBI SINGH MAIBAM Vs. SMT. HUIDROM NINGOL MAIBAM ONGBI OMILA DEVI
September 4, 2017
MR. RANVIR DEWAN Vs. MRS. RASHMI KHANNA & ANR.
December 12, 2017
MRIDUL DHAR (MINOR) AND ANR Vs. UNION OF INDIA AND ORS
June 12, 2017
MRIGANK JOHRI AND OTHERS Vs. UNION OF INDIA AND OTHERS
July 10, 2017
MRS. A. KANTHAMANI Vs. MRS. NASREEN AHMED
March 6, 2017
MRS. HEMA KHATTAR & ANR. Vs. SHIV KHERA
April 10, 2017
MRS. IVY C.DA.CONCEICAO Vs. STATE OF GOA & ORS.
January 31, 2017
MRS. KAMLA RANI Vs. RAM LALIT RAI
July 17, 2017
MRS.A. Vs. UNION OF INDIA AND ORS.
August 31, 2017
MS. ANINDITA & ANR. Vs. PRANAB KUMAR MUKHERJEE & ORS.
January 30, 2017
MS. EERA THROUGH DR. MANJULA KRIPPENDORF Vs. STATE (GOVT. OF NCT OF DELHI)
July 21, 2017
MS. INDIRA JAISING Vs. SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL AND ORS.
October 12, 2017
MS. NAMITA SIBAL AND ORS. Vs. UNION OF INDIA AND ORS.
June 12, 2017
MS. RESHMA VITHALBHAI PATEL Vs. UNION OF INDIA & ORS.
July 6, 2017
MS. Z Vs. STATE OF BIHAR
August 17, 2017
MUKESH Vs. STATE FOR NCT OF DELHI
February 13, 2017
MUKESH & ANR Vs. STATE FOR NCT OF DELHI & ORS
March 6, 2017
MUKESH & ANR Vs. STATE FOR NCT OF DELHI & ORS
February 3, 2017
MUKESH & ANR. Vs. STATE OF BIHAR & ORS.
April 3, 2017
MUKESH AND ANOTHER Vs. STATE FOR NCT OF DELHI AND OTHERS.
May 5, 2017
MUKESH KUMAR Vs. STATE OF RAJASTHAN & ANR
August 30, 2017
MUKESH SETH Vs. M/S. A.B. LAL
November 16, 2017
MUKHTIAR SINGH Vs. STATE OF PUNJAB
July 14, 2017
MUKUND DEWANGAN Vs. ORIENTAL INSURANCE COMPANY LIMITED
July 3, 2017
MUMBAI PORT TRUST Vs. M/S. SHRI LAKSHMI STEELS
July 27, 2017
MUNICIPAL BOARD, SUMERPUR Vs. KUNDANMAL & ORS.
April 21, 2017
MUNICIPAL CORP. OF GREATER MUMBAI Vs. HIRAMAN SITARAM DEORUKHAR
August 24, 2017
MUNICIPAL CORPORATION OF DELHI Vs. DHARMA PROPERTIES PVT. LTD.
September 15, 2017
MUNICIPAL CORPORATION OF DELHI THROUGH ITS COMMISSIONER Vs. M.G. JAIN
October 10, 2017
MUNICIPAL COUNCIL, NANGAL & ORS. Vs. ARUNA SAINI
February 28, 2017
MUNIYAMMA AND ORS. Vs. ANITHA VAZ
April 18, 2017
MUNJA PRAVEEN & ORS Vs. STATE OF TELANGANA
August 17, 2017
MUNSHI LAL Vs. SMT. SANTOSH & ORS.
February 1, 2017
MURLIDHAR & ORS. Vs. THE STATE OF RAJASTHAN
July 21, 2017
MUTHUPANDI @ THAVAKKALAI Vs. STATE
February 28, 2017
MUTTAICOSE ALIAS SUBRAMANI Vs. STATE OF TAMIL NADU REP. BY INSPECTOR OF POLICE.
July 3, 2017
N. HARIHARA KRISHNAN Vs. J. THOMAS
August 30, 2017
N. JAYARAMACHANDRAN Vs. S. SUNDARESAN
April 28, 2017
N. PARAMESWARAN UNNI Vs. G. KANNAN AND ANOTHER
March 1, 2017
N.A.L. LAYOUT RESIDENTS ASSOCIATION Vs. BANGALORE DEVELOPMENT AUTHORITY & ORS.
August 9, 2017
N.K. PROTEINS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 16, 2017
NABHA POWER LIMITED Vs. PUNJAB STATE POWER CORPORATION LIMITED
October 5, 2017
NABIN KUMAR SAHU Vs. INDIAN OIL CORP. & ORS.
March 24, 2017
NACHIKETA WALHEKAR Vs. CENTRAL BOARD OF FILM CERTIFICATION
November 16, 2017
NADIMINTI SURYANARAYAN MURTHY(DEAD) THROUGH LRS. Vs. KOTHURTHI KRISHNA BHASKARA RAO & ORS.
October 9, 2017
NAGALAND PUBLIC SERVICE COMMISSION Vs. STATE OF NAGALAND & ORS.
March 9, 2017
NAGAR NIGAM, ALLAHABAD THROUGH ITS MUNICIPAL COMMISSIONER Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
August 3, 2017
NAGAR PALIKA RAISINGHNAGAR Vs. RAMESHWAR LAL & ANR.
October 10, 2017
NAGORAO S/O VITTHALRAO SALUNKE Vs. REGIONAL OFFICER, MIDC, LATUR & ORS.
July 17, 2017
NAHAR SINGH & ORS Vs. STATE OF U P & ORS
July 14, 2017
NAINA NARANG Vs. ROHIT
October 6, 2017
NAJABHAI DESURBHAI WAGH Vs. VALERABHAI DEGANBHAI VAGH & ORS.
February 1, 2017
NALINI MEHRA Vs. GROUP CAPTAIN H. KAUSHAL
March 29, 2017
NANJEGOWDA @ GOWDA (D) BY LRS. & ANR. Vs. RAMEGOWDA
December 4, 2017
NARAYAN PRASAD Vs. STATE OF BIHAR
March 9, 2017
NARENDRA Vs. AJABRAO S/O NARAYAN KATARE (D) THROUGH LRS.
October 26, 2017
NARENDRA Vs. STATE OF UTTAR PRADESH
September 11, 2017
NARENDRA KUMAR HINDAL Vs. STATE OF MADHYA PRADESH AND ANR.
December 13, 2017
NARESH CHAUBEY Vs. CENTRAL BUREAU OF INVESTIGATION THROUGH GYANENDRA PD SINGH
November 16, 2017
NARESH KUMAR ALIAS NITU Vs. STATE OF HIMACHAL PRADESH
July 27, 2017
NARMADA BACHAO ANDOLAN Vs. UNION OF INDIA AND OTHERS
February 8, 2017
NASHIK MERCHANT COOPERATIVE BANK LTD. Vs. THE REGIONAL PROVIDENT FUND COMMISSIONER II
October 5, 2017
NASIRUDDIN Vs. STATE OF UTTAR PRADESH
December 6, 2017
NATHA SINGH Vs. STATE OF HARYANA
October 12, 2017
NATIONAL CAMPAIGN COMMTT., C.L., LABOUR Vs. UNION OF INDIA & ORS.
November 10, 2017
NATIONAL INSTITUTE OF MEDICAL SCIENCE UNIVERSITY RAJASTHAN & ANR Vs. STATE OF RAJASTHAN & ORS
November 9, 2017
NATIONAL INSURANCE CO. LTD. Vs. REKHABEN AND OTHERS
March 7, 2017
NATIONAL INSURANCE CO. LTD. Vs. HINDUSTAN SAFETY GLASS WORKS LTD.
April 7, 2017
NATIONAL INSURANCE COMPANY LIMITED Vs. PRANAY SETHI
October 31, 2017
NATIONAL SECURITIES DEPOSITORY LTD. Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
March 7, 2017
NAVDEEP SINGH SUHAG & ORS Vs. STATE OF HARYANA & ANR
November 13, 2017
NAVJYOT SINGH Vs. D.T.C.
December 7, 2017
NAVODAYA VIDYALAYA SAMITI Vs. AFSHAN KHAN
May 1, 2017
NAZ FOUNDATION (INDIA) TRUST Vs. UNION OF INDIA AND OTHERS
May 5, 2017
NEELAM Vs. THE STATE OF RAJASTHAN & ANR.
July 26, 2017
NEELAM MISHRA Vs. UNION OF INDIA AND ORS.
March 24, 2017
NEELAM MISHRA Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS SECRETARY
July 17, 2017
NEERA YADAV Vs. CENTRAL BUREAU OF INVESTIGATION
August 2, 2017
NEERAJ KUMAR RAI Vs. STATE OF U.P.
July 25, 2017
NEERAJ KUMAR SAINY AND OTHERS Vs. STATE OF U.P. AND OTHERS
March 21, 2017
NEKKANTI RAMA LAKSHMI Vs. STATE OF KARNATAKA AND ANR.
October 26, 2017
NELATUR SAMPOORNAMMA Vs. SPECIAL DEPUTY COLLECTOR, L.A.
July 19, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. SHANTI BOPANNA AND OTHERS.
April 18, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. GAJENDER YADAV AND ORS.
July 13, 2017
NEW INDIA ASSURANCE CO. LTD. Vs. HILLI MULTIPURPOSE COLD STORAGE PVT LTD.
January 18, 2017
NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY Vs. HARKISHAN (DEAD) THROUGH LRS. & ORS.
January 27, 2017
NIDHI Vs. RAM KRIPAL SHARMA (D) THROUGH LRS.
February 7, 2017
NIDHI KAIM AND ANOTHER Vs. STATE OF MADHYA PRADESH AND OTHERS
February 13, 2017
NIKESH TARACHAND SHAH Vs. UNION OF INDIA & ANR.
November 23, 2017
NINGAPPA Vs. THE STATE OF KARNATAKA
November 17, 2017
NIPUN SAXENA & ANR Vs. UNION OF INDIA & ORS
August 25, 2017
NIRDOSH TYAGI Vs. STATE OF U.P.
May 29, 2017
NIRMALA DEVI Vs. GURGAON SC VIMUKTA AGRICUTLURE THRIFT & CREDIT SOCIETY LTD.
July 7, 2017
NIRMALA KUMARI & ORS. Vs. STATE OF BIHAR & ORS.
October 31, 2017
NISA Vs. BINSHA
July 31, 2017
NITESH GANDHI Vs. MOHINI SINGH
April 19, 2017
NITHYA ANAND RAGHAVAN Vs. STATE OF NCT OF DELHI AND ANOHTER
July 3, 2017
NITYA DHARMANANDA @ K. LENIN & ANR. Vs. SRI GOPAL SHEELUM REDDY ALSO KNOWN AS NITHYA BHAKTANANDA AND ANR.
December 7, 2017
NOOR NAGAR EXT. WELFARE ASSOCIATION & ANR. Vs. ORUJ AHMAD & ORS.
March 9, 2017
NORTH GUJARAT UNIT OF ASSOCIATION OF SELF EMPLOYED Vs. NORTH GUJARAT PATHOLOGISTS ASSOCIATION & ORS.
December 12, 2017
NTPC LTD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
November 9, 2017
NTPC LTD. KAHALGAON SUPER THERMAL POWER STATION Vs. HINDUSTAN STEEL WORKS CONSTRUCTION LTD
August 28, 2017
NYAYADHAR Vs. UNION OF INDIA MINISTRY OF HOME AFFAIRS & ORS
October 13, 2017
OIL & NATURAL GAS CORP. LTD. Vs. GUJARAT ENERGY TRANSMISSION CORPORATION. LTD. & ORS.
March 1, 2017
OM PRAKASH Vs. RELIANCE GENERAL INSURANCE
October 4, 2017
OM PRAKASH & ANR Vs. MISHRI LAL (DEAD) REPRESENTED BY HIS LR. SAVITRI DEVI
March 21, 2017
OM PRAKASH BHATNAGAR Vs. MADHYA PRADESH ELECTRICITY BOARD
March 10, 2017
OM PRAKASH DHABAI & ANR. Vs. STATE OF RAJASTHAN & ORS.
November 14, 2017
OM SAI PUNYA EDUCATIONAL AND SOCIAL WELFARE SOCIETY & ANOTHER Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION AND ANOTHER
August 16, 2017
ORIENTAL INSURANCE CO. LTD. Vs. BABY RADHIKA GUPTA AND ANR.
March 9, 2017
ORISSA INDUSTRIAL INFRASTRUCTURE DEVELOPMENT CORPORATION Vs. M/S. MESCO KALINGA STEEL LTD. & ORS.
February 14, 2017
ORISSA LIFT IRRIGATION CORP. LTD Vs. RABI SANKAR PATRO
November 3, 2017
ORISSA OLYMPIC ASSOCIATION TH. GENERAL SECRETARY Vs. STATE OF ORISSA & ANR.
April 3, 2017
ORISSA STATE FINANCIAL CORPORATION Vs. M/S VIGYAN CHEMICALS INDUSTRIES
November 23, 2017
P. CHANDRAKALA Vs. K. NARENDER
July 24, 2017
P. EKNATH Vs. Y.AMARANATHA REDDY @ BABU
February 9, 2017
P. JAMES KARUNAKARAN Vs. ASSISTANT GENERAL MANAGER, STATE BANK OF INDIA, ZONAL OFFICE MADURAI
May 1, 2017
P. KARUPAIAH (D) THR. LRS. Vs. GENERAL MANAGER THRUUVALLUVAR TRANSPORT CORPORATION LTD.
October 12, 2017
P. SIVANANDI Vs. RAJEEV KUMAR
February 2, 2017
P.AYYANAR POTHI Vs. SUPRIYA AYYANAR POTHI
February 27, 2017
P.D. GOEL Vs. HIGH COURT OF HIMACHAL PRADESH THROUGH ITS REGISTRAR GENERAL
August 8, 2017
P.M. ABOOBACKER Vs. COMMISSIONER OF INCOME TAX
April 26, 2017
P.N. SUKUMARAN Vs. STATE OF KERALA
August 1, 2017
P.N.MOHANAN NAIR Vs. STATE OF KERALA
July 11, 2017
P.S. NARSIMMAN Vs. UNION OF INDIA
October 24, 2017
PADMINI MAHENDRABHAI GADDA Vs. STATE OF GUJARAT
July 17, 2017
PALANISAMY AND ORS. Vs. K. DHANPALAN
March 21, 2017
PALURE BHASKAR RAO ETC. ETC. Vs. P. RAMASESHAIAH & ORS. ETC.
April 12, 2017
PANDURANG DNYANDEV HANKARE Vs. RAJSHREE SHAHU GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD.
August 16, 2017
PANKAJBHAI RAMESHBHAI ZALAVADIA Vs. JETHABHAI KALABHAI ZALAVADIYA (DECEASED)
October 3, 2017
PARASA KOTESWARARAO Vs. EEDE SREE HARI AND ORS.
February 28, 2017
PARASMAL LODHA Vs. DIRECTOR GENERAL OF POLLICE AND OTHERS.
March 9, 2017
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR Vs. STATE OF GUJARAT
October 4, 2017
PARDEEP KUMAR Vs. BELA SINGH & ANR.
July 19, 2017
PARIVARTAN AND OTHERS Vs. UNION OF INDIA AND OTHERS
January 12, 2017
PARLE AGRO (P) LTD Vs. COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM
May 9, 2017
PARMANAND SINGH (D) TH. LRS. Vs. UNION OF INDIA
August 31, 2017
PARMINDER SINGH Vs. GURPREET SINGH
July 25, 2017
PARTIBHA Vs. STATE OF HARYANA
April 10, 2017
PARVEEN GERA Vs. HARYANA STATE ELECTRICITY BOARD & ORS.
September 13, 2017
PARVEZ AKHTAR Vs. AVIGO TRUSTEE COMPANY PVT. LTD.
March 10, 2017
PARYAVARAN SURAKSHA SAMITI AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 22, 2017
PATEL FIELD MARSHAL AGENCIES Vs. P.M DIESELS LTD. AND ORS.
November 29, 2017
PATEL KANTILAL PARSHOTTAMDAS (D) & ORS. Vs. JITENDRAKUMAR NANJIBHAI MISTRY (D) THROUGH LRS & ORS.
April 13, 2017
PAWAN @ RAJINDER SINGH AND ANOTHER Vs. STATE OF HARYANA
March 8, 2017
PAWAN KUMAR Vs. STATE OF H.P.
April 28, 2017
PAWAN KUMAR GUPTA Vs. B.R. GUPTA
May 9, 2017
PEPSU ROAD TRANSPORT CORPORATION, PATIALA Vs. AMANDEEP SINGH & ORS.
January 3, 2017
PHARMACY COUNCIL OF INDIA Vs. DR. ATMARAM DARIYANI
July 3, 2017
PIMPRI CHINCHWAD NAVNAGAR VIKAS PRADHIKARAN Vs. KALURAM MARUTI DANGE
November 14, 2017
PINTU GHOSH Vs. STATE OF ASSAM AND ORS.
July 6, 2017
PISHORA SINGH (D) THRU. L.R.S. Vs. BANK OF PUNJAB & ORS.
January 18, 2017
PLASTIBLENDS INDIA LIMITED Vs. ADDL. COMMISSIONER OF INCOME TAX, MUMBAI & ANR.
October 9, 2017
PONNAIYAH RAMAJAYAM INSTITUTE OF MEDICAL SCIENCES Vs. UNION OF INDIA AND ANOTHER
September 22, 2017
POONAM CHANDAN YADAV Vs. UNION OF INDIA & ORS.
October 6, 2017
POONNAMMA JAGADAMMA Vs. NARAYANAN NAIR
May 1, 2017
POORANLAL & ANR. Vs. THE STATE OF MADHYA PRADESH
October 25, 2017
POWER MACHINES INDIA LIMITED Vs. STATE OF MADHYA PRADESH & ORS.
April 17, 2017
PR. COMMISSIONER OF INCOME TAX Vs. M/S. MAKINO INDIA PRIVATE LIMITED
April 3, 2017
PRABHA SHARMA Vs. SUNIL GOYAL
January 17, 2017
PRABHAKARA ADIGA Vs. GOWRI AND OTHERS
February 20, 2017
PRABHSIMRAN SINGH Vs. THE STATE OF HIMACHAL PRADESH
August 24, 2017
PRABHU DUTT TIWARI Vs. STATE OF UTTAR PRADESH
December 7, 2017
PRADEEP BACHHAR Vs. STATE OF CHHATTISGARH
December 11, 2017
PRADEEP H. AMBRE Vs. STATE OF MAHARASHTRA
February 16, 2017
PRADIP RAMDHANI VISHWAKARMA Vs. STATE OF MAHARASHTRA
July 28, 2017
PRADYUMAN BISHT Vs. UNION OF INDIA
March 28, 2017
PRADYUMAN BISHT Vs. UNION OF INDIA
August 14, 2017
PRADYUMAN BISHT Vs. UNION OF INDIA & ORS
November 23, 2017
PRANAY KUMAR PODDER Vs. STATE OF TRIPURA AND OTHERS
March 23, 2017
PRASADI DEVI Vs. NAGAR PALIKA SAWAI MADHOPUR, (NOW NAGAR PARISHAD)
November 13, 2017
PRASSANNA VENKARDARI AGRAHAR Vs. STATE OF MAHARASTRA
March 9, 2017
PRATEEK GUPTA Vs. SHILPI GUPTA
December 6, 2017
PRATIBHA PRATISTHAN AND OTHERS Vs. MANAGER CANARA BANK AND OTHERS
March 7, 2017
PRAVAT KUMAR DASH Vs. CENTRAL BUREAU OF INVESTIGATION
July 11, 2017
PRAVEER KUMAR PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL HEALTH AND FAMILY WELFARE, GOVT. OF U.P. & ORS. Vs. REENA KUMARI & ORS.
August 8, 2017
PRAVIND KUMAR Vs. RADHE BALLABH MISHRA & ANR.
July 12, 2017
PREETI ELHENCE Vs. COMMISSIONER OF INCOME TAX
May 1, 2017
PREM CHAND Vs. THE STATE OF HIMACHAL PRADESH
November 13, 2017
PREM GIRI Vs. STATE OF RAJASTHAN
December 14, 2017
PREM JEEVAN Vs. K.S. VENKATA RAMAN AND ANOTHER
January 17, 2017
PREM PRAKASH Vs. SANTOSH KUMAR JAIN & SONS (HUF) AND ANOTHER
August 30, 2017
PREM SINGH GILL Vs. UNION OF INDIA AND ORS.
March 31, 2017
PRINCIPAL COMMISSIONER OF INCOME Vs. SEAGRAM MANUFACTURING (P.) LTD.
November 10, 2017
PRINCIPAL COMMISSIONER OF INCOME Vs. WOCO MOTHERSON ADVANCED RUBBER TECHNOLOGIES LTD.
November 24, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. RAJASTHAN STATE BEVERAGES CORPN. LTD.
July 4, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. RANJIT KAUR
November 13, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX Vs. M/S. RANGSONS ELECTRONICS PVT. LTD.
October 27, 2017
PRINCIPAL COMMISSIONER OF INCOME TAX IV Vs. M/S. SHAH ALOYS LTD. AND ANOTHER
August 8, 2017
PRINCIPAL OFFICER, HONDA ACCESS ASIA AND OCEANIA CO. LTD. Vs. ASSISTANT DIRECTOR OF INCOME TAX AND OTHERS
November 23, 2017
PRINCIPAL OFFICER, LG ELECTRONICS INDIA PVT. LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 6, 2017
PRITI PATEL Vs. NALIN SATYAKAM KOHLI
August 16, 2017
PRIYA B.M. Vs. KERALA PUBLIC SERVICE COMMISSION AND ORS.
April 13, 2017
PRIYA SINGH PAUL Vs. MADHUR BHANDARKAR & ORS.
July 27, 2017
PRIYA TANEJA Vs. STATE (GOVT. OF NCT DELHI)
September 18, 2017
PUBLIC TRUST SHRI GEETA SATSANG BHAWAN Vs. NAND LAL & ORS.
July 25, 2017
PUKHRAJMAL SAGARMAL LUNKAD Vs. THE MUNICIPAL COUNCIL
February 3, 2017
PUNDALIK SUBHANNA MORE Vs. SHIVAJI MONING SANGAONKAR
November 6, 2017
PUNE MUNICIPAL CORPORATION Vs. MOTIBAGH CO-OPERATIVE HOUSING SOCIETY LIMITED
August 9, 2017
PUNJAB NATIONAL BANK AND ORS. Vs. K.C. SAREEN & ANR.
November 10, 2017
PUNJAB STATE Vs. USHA RANI
January 11, 2017
PUNJAB STATE Vs. BIMLA DEVI (DEAD) THROUGH LRS.
March 10, 2017
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. & ANR. Vs. M/S ATWAL RICE & GENERAL MILLS REP. BY ITS PARTNERS
July 11, 2017
PUROHIT AND COMPANY Vs. KHATOONBEE
February 9, 2017
PURVI MUKESH GADA Vs. MUKESH POPATLAL GADA
September 4, 2017
R. ELAVAZHAGAN @ BABU Vs. PANKAJAM VILWANATHAN
January 31, 2017
R. MADHUSUDHAN Vs. STATE OF KARNATAKA & ANR.
August 1, 2017
R. SASIDHARAN Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
June 27, 2017
R.A.H. SIGURAN Vs. SHANKARE GOWDA @ SHANKARA
August 18, 2017
R.K.BARWAL Vs. STATE OF HIMACHAL PRADESH
August 25, 2017
RABINDRANATH BARIK Vs. STATE OF ODISHA
July 18, 2017
RACHHPAL SINGH Vs. SOHAN SINGH
October 26, 2017
RADHE SHYAM MIDDHA Vs. STATE OF DELHI
August 14, 2017
RAFTAAR MEDIA PVT. LTD. Vs. NOIDA SOFTWARE TECHNOLOGY PARK LTD.
February 28, 2017
RAGHUBIR SINGH BISHT (D) TR. LRS. & ANR. Vs. DR. RAGHUNATH SINGH NEGI & ORS.
March 29, 2017
RAHUL ARORA & ORS Vs. STATE OF HARYANA
November 28, 2017
RAI SABYASACHI AND ANR. Vs. UNION OF INDIA AND ORS.
March 31, 2017
RAJ BALAM PRASAD & ORS. Vs. STATE OF BIHAR & ORS.
November 27, 2017
RAJ DADARKAR & ASSOCIATES Vs. ACIT - CC-46
May 9, 2017
RAJ KISHORE MAKANI Vs. VIDYA SAGAR (DEAD) THROUGH LRS & ORS.
February 15, 2017
RAJ KUMAR @ RAJU Vs. STATE (NCT OF DELHI)
January 20, 2017
RAJ KUMAR BHATIA Vs. SUBHASH CHANDER BHATIA
December 15, 2017
RAJ KUMARI AND ANOTHER Vs. RAVINDER KUMAR (DECEASED) THROUGH LRS. AND OTHERS
December 13, 2017
RAJ TALREJA Vs. KAVITA TALREJA
April 24, 2017
RAJA VENKATESWARLU Vs. MADA VENKATA SUBBAIAH
July 31, 2017
RAJAGOPAL Vs. MUTHUPANDI ALIAS THAVAKKALAI AND OTHERS
February 28, 2017
RAJASTHAN FINANCIAL CORPORATION Vs. UNION OF INDIA
September 12, 2017
RAJASTHAN WAKF BOARD Vs. DEVKI NANDAN PATHAK & ORS.
May 4, 2017
RAJBIR Vs. STATE OF HARYANA
September 6, 2017
RAJEEV KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA & ORS.
July 17, 2017
RAJEEV KUMAR UPADHYAY Vs. PRAKASH CHAND RAWAT
April 24, 2017
RAJENDER SINGH & ORS Vs. STATE OF HARYANA & ORS
November 17, 2017
RAJESH KUMAR C.K. JAIN Vs. THE STATE OF KARNATAKA
October 9, 2017
RAJESH MOHANLAL SOLANKI Vs. STATE OF MAHARASHTRA
August 3, 2017
RAJESH REKWAR Vs. STATE
October 11, 2017
RAJESH SHARMA & ORS Vs. STATE OF U.P. & ANR.
July 27, 2017
RAJINDER Vs. THE STATE OF HARYANA
November 20, 2017
RAJINDER KUMAR Vs. STATE OF HARYANA
October 26, 2017
RAJIV DAWAR Vs. HIGH COURT OF DELHI
July 26, 2017
RAJIV JAIN AND OTHERS Vs. STATE OF UTTAR PRADESH AND ORS.
August 3, 2017
RAJIV KUMAR Vs. STATE OF U.P. AND ANR.
August 2, 2017
RAJIVE RATURI Vs. UNION OF INDIA
December 15, 2017
RAJIVKUMAR PANJABI Vs. VINOD RODE
January 16, 2017
RAJKISHORE PUROHIT Vs. STATE OF MADHYA PRADESH AND OTHERS
August 1, 2017
RAJMOTI INDUSTRIES Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 30, 2017
RAJNARAYAN SHARMA Vs. SIRNAM SHARMA AND OTHERS
September 12, 2017
RAJNEESH KUMAR PANDEY & ORS. Vs. UNION OF INDIA & ORS.
December 4, 2017
RAJU THOMAS Vs. DEVU
August 14, 2017
RAKESH KUMAR GARG Vs. STATE OF UTTAR PRADESH & ORS.
August 24, 2017
RAKESH KUMAR PAUL Vs. STATE OF ASSAM
August 16, 2017
RAKESH MALHOTRA THROUGH ATTORNEY HOLDER Vs. RAJINDER KUMAR MALHOTRA
May 4, 2017
RAKHI MISHRA Vs. STATE OF BIHAR & ORS.
August 24, 2017
RAM CHAND (DECEASED) THROUGH L.RS. & ORS. Vs. UDAI SINGH @ DAYA RAM & ORS.
August 24, 2017
RAM CHANDER & ORS. Vs. STATE OF HARYANA
January 2, 2017
RAM GOPAL DWIVEDI AND ANOTHER Vs. M/S. KANPUR ELECTRICITY SUPPLY CO. LTD. THROUGH ITS GENERAL MANAGER
July 25, 2017
RAM GOPAL YADAV Vs. THE STATE OF CHHATTISGARH AND ANR.
October 23, 2017
RAM ISHWAR RAI Vs. STATE OF BIHAR
November 9, 2017
RAM JANAM KUMAR Vs. RAM CHANDRA SINGH & ORS.
July 24, 2017
RAM JANKI MANDIR Vs. NURUDDIN BHARMAL
March 22, 2017
RAM KISHAN FAUJI Vs. STATE OF HARYANA AND ORS.
March 21, 2017
RAM KUMAR PATEL Vs. STATE OF U.P.
July 25, 2017
RAM MURTI DEVI Vs. PUSHPA DEVI
July 11, 2017
RAM NARESH YADAV Vs. STATE OF JHARKHAND & ANR.
July 17, 2017
RAM NATH SAO @ RAM NATH SAHU SINCE DECEASED THR. L.RS. & ORS. Vs. GOBERDHAN SAO SINCE DECEASED THR. LRS. & ORS.
April 6, 2017
RAM PYARI Vs. STATE OF HARYANA AND ORS.
May 4, 2017
RAM SARAN PAL @ LALLU Vs. STATE OF U.P.
April 21, 2017
RAM SINGH & ORS. Vs. JAMMU DEVELOPMENT AUTHORITY & ORS.
March 10, 2017
RAMA RANI (LEGAL REPRESENTATIVE OF LATE SHYAM LATA) Vs. ARUN KUMAR SHARMA & ANR.
November 30, 2017
RAMA SHANKAR SRIVASTAVA Vs. STATE OF UTTAR PRADESH & ANR.
August 4, 2017
RAMATHAL Vs. MARUTHATHAL
August 22, 2017
RAMESH CHAND AND ORS. Vs. M/S. TANMAY DEVELOPERS PVT. LTD. & ORS.
April 26, 2017
RAMESH CHANDRA SHARMA & ORS. Vs. STATE OF MADHYA PRADESH & ANR.
August 23, 2017
RAMESH CHANDRA SINGH Vs. KHADI AND VILLAGE INDUSTRY COMMISSION
November 7, 2017
RAMESH IRANNA BALI Vs. STATE OF MAHARASHTRA
September 18, 2017
RAMESHWARA HOMES & APARTMENTS (PVT.) LTD. Vs. MANOJ LAL SEAL & ORS.
September 1, 2017
RAMPRAKASH GUPTA Vs. STATE OF MADHYA PRADESH
June 20, 2017
RAMPRATAP Vs. STATE OF RAJASTHAN
September 18, 2017
RAN VIJAY SINGH & ORS. Vs. STATE OF U.P. & ORS.
December 11, 2017
RANAJIT KUMAR MEHER Vs. STATE OF ORISSA
February 13, 2017
RANGEGOWDA S/O LATE NEELEGOWDA Vs. THE DIVISIONAL CONTROLLER
January 18, 2017
RANI DUDEJA Vs. STATE OF HARYANA
March 30, 2017
RANJAN SINHA & ANR Vs. AJAY KUMAR VISHWAKARMA & ORS.
July 3, 2017
RANJIT RAO Vs. STATE OF UTTAR PRADESH AND OTHERS
September 20, 2017
RASHTRASANT TUKDOJI MAHARAJ TECHNICAL EDUCATION SANSTHA, NAGPUR Vs. PRASHANT MANIKRAO KUBITKAR
April 3, 2017
RATANLAL Vs. PRAHLAD JAT
September 15, 2017
RATANLAL ALIAS BABULAL CHUNILAL SAMSUKA Vs. SUNDARABAI GOVARDHANDAS SAMSUKA
November 22, 2017
RATTAN BANSAL Vs. VISHRANTI CITY RESIDENTS WELFARE
January 11, 2017
RAVADA SASIKALA Vs. STATE OF ANDHRA PRADESH
February 27, 2017
RAVAL MANHARBHAI KALIDAS Vs. BHASKARBHAI CHANDUBHAI PATEL
March 21, 2017
RAVI Vs. THE MANAGER, RELIANCE GENERAL INSURANCE CO.LTD. AND ANR.
February 15, 2017
RAVI ALIAS RAVIKUMAR ETC. ETC. Vs. STATE OF BY INSPECTOR OF POLICE.
March 21, 2017
RAVI SINHA Vs. STATE OF JHARKHAND
October 5, 2017
RAVISH AND ANR Vs. SMT. R. BHARATHI
March 7, 2017
RAVNEET TAKHAR Vs. COMMISSIONER OF INCOME TAX IX AND OTHERS
July 13, 2017
RAYMOND CEMENT WORKS Vs. UNION OF INDIA
January 17, 2017
RE- INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
September 15, 2017
RE-INHUMAN CONDITIONS IN 1382 PRISONS Vs. STATE
February 17, 2017
RE: EXPLOITATION OF CHILDREN IN ORPHANAGES IN THE STATE OF TAMIL NADU Vs. UNION OF INDIA & ORS.
May 5, 2017
REENA SURESH ALHAT Vs. STATE OF MAHARASHTRA & ANOTHER
February 13, 2017
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SOUMITRA SENGUPTA
November 23, 2017
REGISTRAR COOPERATIVE SOCIETIES, PUNJAB Vs. TEK CHAND
December 13, 2017
RELIANCE GENERAL INSURANCE CO LTD AND ANR Vs. MAMPEE TIMBERS AND HARDWARES PVT LTD AND ANR
February 10, 2017
RELIANCE GENERAL INSURANCE CO. LTD. Vs. ROHIT KUMAR
July 14, 2017
RELIANCE TELECOM LTD. & ANR. Vs. UNION OF INDIA & ANR.
January 12, 2017
RESHMA VITHALBHAI PATEL Vs. UNION OF INDIA & ORS
July 6, 2017
REVANASIDDAYYA Vs. GANGAMMA @ SHASHIKALA
December 5, 2017
RICHA DALMIA AND ANR. Vs. THE STATE OF JHARKHAND AND ANR.
September 19, 2017
RICHARD LEE Vs. GIRISH SONI AND ANR.
February 2, 2017
RIMA TAIPODIA Vs. ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION AND OTHERS
September 14, 2017
RISHABH CHOUDHARY Vs. UNION OF INDIA & ORS.
January 23, 2017
RISHABH DUGGAL Vs. BAR COUNCIL OF INDIA
March 3, 2017
RISHI MALHOTRA Vs. UNION OF INDIA
October 6, 2017
RITA MAGANLAL ACHARYA @ RITA SUBHASH SHAH Vs. DIVISIONAL CASTE CERTIFICATE SCRUTINY COMMITTEE & ORS.
January 10, 2017
RITA SUBHASH SHAH Vs. ELECTION OFFICER
January 10, 2017
ROGER SHASHOUA & OTHERS Vs. MUKESH SHARMA & OTHERS
July 4, 2017
ROHIT TANDON Vs. ENFORCEMENT DIRECTORATE
November 10, 2017
ROOP LAL Vs. THE STATE OF HIMACHAL PRADESH
October 9, 2017
ROOP LAL Vs. STATE OF HIMACHAL PRADESH
October 9, 2017
ROOP RAM EDUCARE PVT LTD Vs. EXCLUSIVE FLOOR OWNERS SOCIETY
August 11, 2017
ROOPENDRA SINGH Vs. STATE OF TRIPURA
April 11, 2017
ROYAL MEDICAL TRUST AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
September 12, 2017
ROYAL ORCHID HOTELS LTD. Vs. KAMAT HOTELS (INDIA) LTD. & ORS.
December 14, 2017
RUDRAGOUDA Vs. ASSISTANT COMMISSIONER AND SPL. LAND ACQUISTION OFFICER,GADAG AND ANOTHER.
January 4, 2017
RUFINA D’SOUZA Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
March 9, 2017
RUKMANI MAHATO Vs. STATE OF JHARKHAND
August 3, 2017
RUPAJAN BEGUM Vs. UNION OF INDIA
December 5, 2017
RUPINDER SINGH SANDHU Vs. STATE OF PUNJAB & OTHERS
May 15, 2017
RUSTOM KERAWALLA FOUNDATION Vs. STATE OF MAHARASHTRA & ORS.
August 3, 2017
S E B I Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD & ORS
September 11, 2017
S E B I Vs. SAHARA INDIA REAL ESTATE CORPN LTD &ORS
April 27, 2017
S. ESABELLA Vs. C. THANKARAJAN
December 12, 2017
S. KRISHNA SRADHA Vs. STATE OF ANDHRA PRADESH
January 19, 2017
S. MOHAMMED ISPAHANI Vs. YOGENDRA CHANDAK
October 4, 2017
S. MUTHU KUMARAN Vs. UNION OF INDIA & ORS.
January 17, 2017
S. MUTHU KUMARAN Vs. UNION OF INDIA
February 17, 2017
S. SANKARAN Vs. RESHMA
April 3, 2017
S. SREEDHAR REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 2017
S. SUBBULAXMI Vs. KUMARASAMY & ORS.
July 6, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
July 5, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
June 19, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPORATION LTD. & ORS.
September 11, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS.
March 21, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD. & ORS.
July 27, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN. LTD.
January 12, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD. &ORS.
April 17, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD.
February 6, 2017
S.E.B.I. Vs. SAHARA INDIA REAL ESTATE CORPN.LTD. & ORS.
February 28, 2017
S.K. CONTAINERS PVT. LTD. Vs. SUSMITA BHATTACHARYA
February 28, 2017
S.N.D.P. SAKHAYOGAM Vs. KERALA ATMAVIDYA SANGHAM & ORS.
September 5, 2017
S.R. GHOSH Vs. UNION OF INDIA
August 3, 2017
S.R. RAJU Vs. STATE OF KARNATAKA THR. SHO AND ANOTHER
January 16, 2017
S.SARANJEET SINGH & ORS. Vs. S.JASKIRAT SINGH & ORS.
April 3, 2017
SABU MATHEW GEORGE Vs. UNION OF INDIA & ORS.
April 13, 2017
SABU MATHEW GEORGE Vs. UNION OF INDIA
February 16, 2017
SAFETY RETREADING COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SALEM
January 18, 2017
SAGAR PANDURANG DHUNDARE Vs. KESHAV ABA PATIL & ORS.
November 13, 2017
SAGAR TATYARAM GORKHE Vs. STATE OF MAHARASHTRA
January 3, 2017
SAHAKAR GLOBAL LIMITED & ANR. Vs. BARJORA ALERT COOPERATIVE LABOUR CONTRACT AND CONSTRUCTION SOCIETY LIMITED & ORS. ETC.
November 8, 2017
SAINT ASHA RAM Vs. STATE OF RAJASTHAN
January 30, 2017
SAKHARAM GANESH PUJARI (D) THR HIS LRS Vs. HUSEN ABA BAHADUR (D) BY HIS LRS & ANR
November 16, 2017
SALJAN Vs. STATE OF KERALA
August 11, 2017
SALONI ARORA Vs. STATE OF NCT OF DELHI
January 10, 2017
SAM BUILT WELL PVT. LTD. Vs. DEEPAK BUILDERS
December 14, 2017
SAMA ARUNA Vs. STATE OF TELANGANA AND OTHER.
May 3, 2017
SAMAJ PARIVARTANA SAMUDAYA Vs. STATE OF KARNATAKA
March 21, 2017
SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
December 14, 2017
SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
September 13, 2017
SAMAJ PARIVARTANA SAMUDAYA & ORS. Vs. STATE OF KARNATAKA & ORS.
October 5, 2017
SAMAJ PARIVARTANA SAMUDAYA AND ORS. Vs. STATE OF KARNATAKA AND ORS.
July 27, 2017
SAMAJ PARIVARTANA SAMUDAYA AND ORS. Vs. STATE OF KARNATAKA & ORS.
August 28, 2017
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
March 3, 2017
SAMAR KUMAR DAS Vs. STATE OF WEST BENGAL
May 5, 2017
SAMAR KUMAR ROY (D) THROUGH LR (MOTHER) Vs. JHARNA BERA
September 5, 2017
SAMIR SAHAY @ SAMEER SAHAY Vs. STATE OF U.P.
August 25, 2017
SAMIR VIDYASAGAR BHARDWAJ Vs. NANDITA SAMIR BHARDWAJ
May 9, 2017
SAMUNDER & ORS ETC Vs. STATE OF HARYANA & ORS ETC
November 22, 2017
SANDEEP @ BABU BHAUSAHEB KATE Vs. THE STATE OF MAHARASHTRA
September 21, 2017
SANDEEP @ RAJA ACHARYA Vs. STATE OF ORISSA
March 10, 2017
SANDEEP KHANUJA Vs. ATUL DANDE & ANR.
February 2, 2017
SANDEEP SINGH Vs. UNION OF INDIA AND ORS
January 13, 2017
SANGEETA BANSAL & ANR. Vs. THE STATE OF NCT OF DELHI & ORS.
November 7, 2017
SANGITA VILAS INGLE Vs. STATE OF MAHARASHTRA & ORS.
February 6, 2017
SANJAY Vs. ANIL
February 20, 2017
SANJAY CHANDRA Vs. STATE GOVT. OF NCT OF DELHI
September 21, 2017
SANJAY CHANDRA Vs. STATE GOVT. OF NCT OF DELHI
October 30, 2017
SANJAY GUPTA & ORS. Vs. STATE OF U.P. & ORS.
April 26, 2017
SANJAY KHANDERAO WADANE Vs. STATE OF MAHARASHTRA
August 3, 2017
SANJAY MEWARA Vs. STATE OF RAJASTHAN
October 26, 2017
SANJAYBHAI CHANDULAL PAREKH Vs. STATE OF GUJARAT
April 7, 2017
SANJEEV KUMAR & ANR. Vs. GOVERNMENT OF HARYANA, THROUGH LAND ACQUISITION COLLECTOR & ORS.
November 8, 2017
SANJEEV KUMAR AND ORS. Vs. STATE OF U.P. AND ORS.
January 19, 2017
SANJU DEVI Vs. STATE OF BIHAR & ANR
December 6, 2017
SANT LAL Vs. RAJESH & ORS. ETC.
July 3, 2017
SANT PRASAD Vs. KAUSLA NAND SINHA & ORS.
September 1, 2017
SANTHINI Vs. VIJAYA VENKETESH
August 9, 2017
SANTHINI Vs. VIJAYA VENKETESH
October 9, 2017
SANTOSH BATRA (SINCE DECEASED) THROUGH LRS. Vs. M/S GOLDEN FOREST (INDIA) LTD.
July 4, 2017
SANTOSH KUMAR KURRE Vs. STATE OF CHHATTISGARH
July 6, 2017
SANTOSH KUMAR SINGH Vs. STATE OF BIHAR
May 2, 2017
SANTOSH S/O DWARKADAS FAFAT Vs. THE STATE OF MAHARASHTRA
October 10, 2017
SARADA PRASANNA DALAI Vs. INSPECTOR GENERAL OF POLICE, CRIME BRANCH, ODISHA & ORS.
April 10, 2017
SARASWATI EDUCATIONAL CHARITABLE TRUST AND ANR. Vs. UNION OF INDIA AND ANR.
September 1, 2017
SARDAR NIHAL SINGH & ANR. Vs. JAT DHARAMSHALA SAMITI, HARIDWAR & ANR.
February 15, 2017
SARDAR SURJEET SINGH Vs. JUGUNA BAI (SINCE DEAD)
August 2, 2017
SARLA DEVI Vs. PUNJAB STATE AND ORS.
February 10, 2017
SARLA PERFORMANCE FIBERS LTD Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI
April 27, 2017
SARMISHTHA CHAKRABORTTY Vs. UNION OF INDIA THROUGH THE SECRETARY
June 23, 2017
SARMISHTHA CHAKRABORTTY & ANR. Vs. UNION OF INDIA SECRETARY & ORS.
July 3, 2017
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
December 14, 2017
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
October 23, 2017
SARVEPALLI RADHAKRISHNAN UNIVERSITY Vs. UNION OF INDIA
October 24, 2017
SARYUG SINGH (DEAD) THROUGH LRS. Vs. NATIONAL SEEDS CORPORATION AND OTHERS
April 10, 2017
SASI(D) THROUGH LRS Vs. ARAVINDAKSHAN NAIR AND OTHERS.
March 3, 2017
SATBIR RAIKA Vs. STATE OF M.P.
October 5, 2017
SATELLITE DEVELOPERS LIMITED Vs. STATE OF MAHARASHTRA
April 27, 2017
SATHY M. PILLAY Vs. S. SHARMA
August 9, 2017
SATISH AND ANOTHER ETC. Vs. STATE OF HARYANA
May 26, 2017
SATISH CHAND (D) Vs. KAILASH CHAND
April 11, 2017
SATISH CHANDER AGGARWAL (D) BY LRS. Vs. SHYAM LAL OM PRAKASH, ARHTI AND ANR.
March 30, 2017
SATISH KUMAR & ANR ETC Vs. STATE OF HARYANA & ANR
November 14, 2017
SATISH KUMAR ETC. Vs. STATE OF HARYANA & ORS.
July 20, 2017
SATISH KUMAR GUPTA ETC. Vs. STATE OF HARYANA & ORS.
February 21, 2017
SATISH NIRANKARI Vs. STATE OF RAJASTHAN
June 9, 2017
SATNAM SINGH AND ANR. Vs. MALOOK SINGH AND ORS.
August 2, 2017
SATWANT SINGH Vs. MALKEET SINGH
July 20, 2017
SATYAVATI RAMPRASAD RUIA Vs. NEW INDIA ASSURANCE CO. LTD.
April 26, 2017
SAVITA Vs. DIVISIONAL MANAGER
December 5, 2017
SAVITA DEVI Vs. HAWA SINGH
July 7, 2017
SAVITA SACHIN PATIL AND ANR. Vs. UNION OF INDIA AND ORS.
February 28, 2017
SECRETARY MAHATAMA GANDHI MISSION & ANOTHER Vs. BHARTIYA KAMGAR SENA & OTHERS
January 5, 2017
SECRETARY TO GOVT. COMMERCIAL TAXES AND REGISTRATION DEPARTMENT, SECRETARIAT AND ANR. Vs. A. SINGAMUTHU
March 7, 2017
SECURITIES AND EXCHANGE BOARD OF Vs. SUBRATA ROY SAHARA
November 23, 2017
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. CLASSIC CREDIT LTD.
August 21, 2017
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. ANANDKUMAR BALDEVBHAI PATEL
April 5, 2017
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. SUBRATA ROY SAHARA
October 12, 2017
SECURITIES AND EXCHANGE BOARD OF INDIA Vs. KANAIYALAL BALDEVBHAI PATEL
September 20, 2017
SEDCO FOREX INTERNATIONAL INC. THROUGH ITS CONSTITUTED ATTORNEY MR. NAVIN SARDA Vs. COMMISSIONER OF INCOME TAX, MEERUT
October 30, 2017
SEENI NAINAR MOHAMMED Vs. STATE REP. BY DEPUTY SUPERINTENDENT OF POLICE
April 27, 2017
SEJAL GLASS LTD. Vs. NAVILAN MERCHANTS PVT. LTD.
August 21, 2017
SEKAR ALIAS DHANASEKAR Vs. STATE REP. BY INSPECTOR OF POLICE (L&O)
February 16, 2017
SENATHI NA. VENKITASALAPATHI AYYER AND SONS PRIVATE TRUST REP. THROUGH S.L. SIVAJI, RECENT MANAGER TRUSTEE Vs. INDHUMATHI AND ANOTHER
February 27, 2017
SENIOR MANAGER (P&D), RIICO LTD. Vs. STATE OF RAJASTHAN
November 3, 2017
SGT CHAMANN LAL Vs. UNION OF INDIA AND OTHERS
July 25, 2017
SHABBIR HUSSAIN Vs. STATE OF MADHYA PRADESH
February 10, 2017
SHAFHI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
October 12, 2017
SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
August 16, 2017
SHAFIN JAHAN Vs. ASOKAN K.M. & ORS.
October 30, 2017
SHAFIN JAHAN Vs. ASOKAN K.M.
November 27, 2017
SHAFIN JAHANS Vs. ASOKAN K.M.
August 10, 2017
SHAHAJAN ALI AND OTHERS Vs. STATE OF MAHARASHTRA ETC.
May 23, 2017
SHAIK SHAHANAJ Vs. THE STATE OF ANDHRA PRADESH & ORS.
November 24, 2017
SHAIKH MATIN Vs. STATE OF MAHARASHTRA & ANR.
October 11, 2017
SHAIKH MUSTAFA Vs. STATE OF MAHARASHTRA
June 6, 2017
SHAILJA & ANR. Vs. KHOBBANNA
January 18, 2017
SHAIRA BANO Vs. RIZWAN AHMAD
March 1, 2017
SHAJI Vs. STATE OF KERALA & ANR.
April 28, 2017
SHALU OJHA Vs. PRASHANT OJHA
September 4, 2017
SHANKAR Vs. STATE OF MAHARASHTRA
November 7, 2017
SHANKAR YADAV AND ANOTHER Vs. STATE OF CHHHATTISGARH
July 3, 2017
SHANKER DEV Vs. STATE OF HIMACHAL PRADESH
November 30, 2017
SHANTANU SITARAM @ ANIL DIVEKAR Vs. THE STATE OF MAHARASHTRA
September 22, 2017
SHANTHA SINHA AND ANR. Vs. UNION OF INDIA AND ANR.
May 19, 2017
SHANTI FRAGRANCES Vs. UNION OF INDIA AND ORS
September 21, 2017
SHARAD T. KABRA Vs. UNION OF INDIA
August 17, 2017
SHAYARA BANO Vs. UNION OF INDIA AND OTHERS
August 22, 2017
SHEELA GOYAL & ORS. Vs. ADVISOR TO THE ADMINISTRATOR, UT, CHANDIGARH & ORS.
August 4, 2017
SHEETAL SHANKAR SALVI AND ANR Vs. UNION OF INDIA AND ORS
March 27, 2017
SHEIKH JUMAN Vs. STATE OF BIHAR
February 23, 2017
SHEO NARAIN NAGAR AND OTHERS Vs. STATE OF UTTAR PRADESH AND OTHERS
November 13, 2017
SHER SINGH YADAV Vs. STATE OF HARYANA
February 21, 2017
SHESHRAO Vs. STATE OF MAHARASHTRA
August 23, 2017
SHIROMANI JAIN Vs. ASHOK KUMAR JAIN & ANR
August 23, 2017
SHIV PRASAD @ SHIVA @ TILLU AND ANOTHER Vs. STATE OF MADHYA PRADESH (NOW CHHATTISGARH)
October 6, 2017
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL & ORS. Vs. THE SPECIAL LAND ACQUISITION OFFICER, NO. 14, KOLHAPUR, MAHARASHTRA & ORS.
May 4, 2017
SHIVAKUMAR M. Vs. THE MANAGING DIRECTOR, BMTC
February 14, 2017
SHIVANG MATHUR Vs. SOHAN LAL
November 13, 2017
SHIVARAM & ANR. Vs. STATE OF KARNATAKA
July 28, 2017
SHIVASHAKTI SUGARS LIMITED Vs. SHREE RENUKA SUGAR LIMITED & ORS.
May 9, 2017
SHIVASHARANAPPA Vs. SRI AMARAPPA
November 2, 2017
SHOBHA NELSON Vs. STATE OF MADHYA PRADESH
October 31, 2017
SHREE NILKANTH DEVELOPERS Vs. PRINCIPAL COMMISSIONER OF INCOME TAX
January 13, 2017
SHRI GANGAJALI EDUCATION SOCIETY & ANR. Vs. UNION OF INDIA AND ORS.
August 31, 2017
SHRI KAILASH VIJAYVARGIYA Vs. ANTAR SINGH DARBAR
January 12, 2017
SHRI VENKATESHWARA UNIVERSITY THROUGH ITS REGISTRAR AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
September 1, 2017
SHUBHAM BAHUUDDESHIYA SANSTHA, WADDHAMANA & ANR. Vs. SHRI DNYANESHWAR GOVINDRAO DAIGAVHANE
July 17, 2017
SHUSHMA PANDEY Vs. SHEELA SHARMA & ORS.
July 27, 2017
SHWETA SHARMA Vs. MANISH RADHEYSHYAM SHARMA
July 27, 2017
SHYAM LAL Vs. STATE OF RAJASTHAN
July 10, 2017
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
February 14, 2017
SHYAM NARAYAN CHOUKSEY Vs. UNION OF INDIA
April 18, 2017
SHYAM NARAYAN SINGH Vs. RAMA KANT SINGH
November 8, 2017
SHYAM SHARMA Vs. STATE OF MADHYA PRADESH
October 4, 2017
SHYAMAL SARKAR Vs. COMMISSIONER OF INCOME TAX, SILIGURI
July 10, 2017
SIBA BISOYI Vs. STATE OF ODISHA
September 5, 2017
SIDDALINGAYYA Vs. GURULINGAPPA AND OTHERS
September 5, 2017
SIGNODE INDIA LIMITED Vs. COMMR. OF CEN. EXCISE & CUSTOMS
March 8, 2017
SITA RAM Vs. BALBIR @ BALI
April 25, 2017
SIVANANDAN C.T. & ORS. Vs. HIGH COURT OF KERALA & ORS.
November 14, 2017
SK. BHIKAN S/O SK. NOOR MOHD. Vs. MEHAMOODABEE W/O SK. AFZAL
February 20, 2017
SK. JINNAR ALI Vs. STATE OF WEST BENGAL
August 9, 2017
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI) & ANR Vs. M/S EMOSONS ORGANICS LTD. & ANR.
August 29, 2017
SMART TIMING STEEL LTD. Vs. NATIONAL STEEL AND AGRO INDUSTRIES LTD.
August 18, 2017
SMT. BAYANABAI KAWARE Vs. RAJENDRA S/O BABURAO DHOTE
November 23, 2017
SMT. BHARATI REDDY Vs. THE STATE OF KARNATAKA AND ORS.
August 17, 2017
SMT. PREMLATA ACHARYA Vs. SUMAN ACHARYA AND ORS.
July 28, 2017
SMT. SUREKHA & ORS. Vs. THE BRANCH MANAGER, NATIONAL INSURANCE CO. LTD.
August 3, 2017
SMT. SYED SUGHRA ZAIDI Vs. LAEEQ AHMAD (DEAD) THROUGH LRS. & ORS.
December 6, 2017
SNEHA KALITA Vs. UNION OF INDIA
October 27, 2017
SNEHA KALITA Vs. UNION OF INDIA AND ANOTHER
November 20, 2017
SOM FLAVOURS PVT. LTD. Vs. COMMISSIONER VALUE ADDED TAX
July 3, 2017
SOMNATH JAGANNATH DEOKAR Vs. STATE OF MAHARASHTRA
September 22, 2017
SONALI SANDEEP JADHAV & ANR. Vs. UNION OF INDIA & ORS.
July 28, 2017
SONU @ AMAR Vs. STATE OF HARYANA
July 18, 2017
SOUTH CENTRAL RAILWAY AND OTHERS Vs. THE SPECIAL DEPUTY COLLECTOR LAND ACQUISITION (GENERAL) AND OTHERS
August 3, 2017
SOUTH EASTERN COALFIELDS LTD Vs. BIRLA CORPORATION LTD & ANR.
August 21, 2017
SOUTHERN POWER DISTRIBUTION COMPANY OF TELENGANA LTD. THROUGH ITS CMD Vs. GOPAL AGARWAL
July 27, 2017
SOYEBBHAI YUSUFBHAI BHARANIA AND OTHERS Vs. STATE OF GUJARAT
March 23, 2017
SREI INFRASTRUCTURE FINANCE LIMITED Vs. TUFF DRILLING PRIVATE LIMITED
September 20, 2017
SREI INFRASTRUCTURE FINANCE LIMITED Vs. TUFF DRILLING PRIVATE LIMITED
September 20, 2017
SRI ABRAHAM T.J Vs. THE STATE OF KARNATAKA
July 3, 2017
SRI ASHIS SUBBA Vs. MANOJ KUMAR AGARWAL & ANR.
November 17, 2017
SRI DINESH KUMAR. J. @ DINESH J. Vs. NATIONAL INSURANCE CO. LTD & ORS.
December 15, 2017
SRI EREGOWDA @ VASU Vs. DIVISIONAL MANAGER
July 18, 2017
SRI GANESH Vs. STATE OF TAMIL NADU AND ANR.
January 6, 2017
SRI M. SANKARANARAYANAN Vs. THE DEPUTY COMMISSIONER, BANGALORE & ORS.
April 10, 2017
SRI MARTHANDA VARMA (D) TH. LRS. & ANR. Vs. STATE OF KERALA & ORS.
July 4, 2017
SRI MARTHANDA VARMA (D) THROUGH LR. AND ANOTHER Vs. STATE OF KERALA AND OTHERS
May 9, 2017
SRI SHIVAJI BALARAM HAIBATTI Vs. SRI AVINASH MARUTHI PAWAR
November 20, 2017
SRI SRINIVASAIAH Vs. H.R. CHANNABASAPPA (SINCE DEAD) BY HIS LRS AND ORS.
April 25, 2017
SRI. CHITTARANJAN MAITY Vs. UNION OF INDIA
October 3, 2017
STATE (NCT OF DELHI) Vs. BRIJESH SINGH @ ARUN KUMAR AND ANR.
October 9, 2017
STATE (THROUGH) CENTRAL BUREAU OF INVESTIGATION Vs. SHRI KALYAN SINGH (FORMER CM OF UP)
April 19, 2017
STATE BANK OF INDIA Vs. METTA CHANDRA SEKHAR RAO
October 30, 2017
STATE BANK OF INDIA Vs. KINGFISHER AIRLINES LTD.
May 9, 2017
STATE BANK OF INDIA & ORS. Vs. B.R. SAINI
December 15, 2017
STATE BY THE INSPECTOR OF POLICE Vs. S.SELVI
December 15, 2017
STATE OF ANDHRA PRADESH Vs. SHAIK MAHIBULLA SHARIEF
February 22, 2017
STATE OF ANDHRA PRADESH Vs. M/S SHALINI STEELS PRIVATE LIMITED AND OTHERS
November 30, 2017
STATE OF ASSAM Vs. K.BALU
December 4, 2017
STATE OF BIHAR Vs. MAHESHWAR MANDAL
March 28, 2017
STATE OF BIHAR Vs. SUCHIT HALWAI
August 9, 2017
STATE OF BIHAR Vs. SURYADEO PRASAD TEWARY
April 28, 2017
STATE OF BIHAR Vs. RAMESH PRASAD VERMA
January 31, 2017
STATE OF BIHAR & ANOTHER Vs. AMIT KUMAR @ BACHA RAI
April 20, 2017
STATE OF BIHAR & ORS. Vs. MODERN TENT HOUSE & ANR
August 16, 2017
STATE OF BIHAR & ORS. Vs. M/S SMART INDIA MARKETING & ANR.
September 15, 2017
STATE OF BIHAR AND OTHERS ETC. Vs. ANIL KUMAR AND OTHERS ETC.
March 23, 2017
STATE OF CHHATTISGARH Vs. KARISHNA KUMAR KASHYAP
May 5, 2017
STATE OF CHHATTISGARH AND ANR. Vs. KARISHNA KUMAR KASHYAP
May 1, 2017
STATE OF GOA Vs. JOSE MARIA ALBERT VALES @ ROBERT VALES
August 18, 2017
STATE OF GUJARAT Vs. MALIBEN NATHUBHAI
February 1, 2017
STATE OF GUJARAT AND ANOTHER Vs. THE I.R.C.G. AND OTHERS
August 29, 2017
STATE OF HARYANA Vs. KRISHAN AND ANOTHER
June 9, 2017
STATE OF HARYANA Vs. DALBIR SINGH
November 30, 2017
STATE OF HARYANA Vs. VED KAUR
May 3, 2017
STATE OF HARYANA Vs. NARENDER SONI
May 25, 2017
STATE OF HARYANA Vs. ROHTAS
December 12, 2017
STATE OF HARYANA Vs. BIRA @ BHIRA
April 24, 2017
STATE OF HARYANA & ANR ETC ETC Vs. GOBIND & ANR ETC ETC
September 5, 2017
STATE OF HARYANA & ORS ETC Vs. RAM CHANDER & ANR ETC
September 5, 2017
STATE OF HARYANA AND ANOTHER Vs. MOHINDER SINGH AND OTHERS
January 31, 2017
STATE OF HARYANA AND ANOTHER ETC. Vs. DR. NARENDRA SONI AND OTHERS ETC. ETC.
May 25, 2017
STATE OF HARYANA AND ANR ETC Vs. MOTI SAGAR AND ORS ETC ETC
January 5, 2017
STATE OF HIMACHAL PRADESH Vs. GUJARAT AMBUJA CEMENTS LTD.
October 4, 2017
STATE OF HIMACHAL PRADESH Vs. NIRMALA DEVI
April 10, 2017
STATE OF HIMACHAL PRADESH & ORS. Vs. NAVAL KUMAR ALIAS ROHIT KUMAR
February 2, 2017
STATE OF HIMACHAL PRADESH AND OTHERS Vs. SATPAL SAINI
February 8, 2017
STATE OF J&K Vs. VIJAY KUMAR
February 14, 2017
STATE OF JAMMU AND KASHMIR Vs. MOHAMMAD MEHRAJ-UD-DIN KHAN
November 21, 2017
STATE OF JAMMU AND KASHMIR Vs. M/S. TRIKUTA ROLLER FLOUR MILLS PVT. LTD. AND ANOTHER
August 18, 2017
STATE OF JHARKHAND AND ORS. Vs. M/S HINDUSTAN CONSTRUCTION CO. LTD.
September 22, 2017
STATE OF JHARKHAND THROUGH SP, CBI Vs. LALU PRASAD @ LALU PRASAD YADAV
May 8, 2017
STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA & ORS.
February 14, 2017
STATE OF KARNATAKA Vs. SELVI J. JAYALALITHA (SINCE DECEASED)
April 5, 2017
STATE OF KARNATAKA Vs. STATE OF T. NADU & ORS.
March 21, 2017
STATE OF KARNATAKA Vs. M.S. BASAPPA
November 2, 2017
STATE OF KARNATAKA AND ETC ETC Vs. SELVI J. JAYALALITHA (SINCE DECEASED) AND ETC ETC
April 5, 2017
STATE OF KERALA Vs. FR. WILLIAM FERNANDEZ
October 9, 2017
STATE OF KERALA Vs. GOVINDASWAMY
April 27, 2017
STATE OF KERALA Vs. YUSUFF
February 23, 2017
STATE OF KERALA Vs. JOSSY SEQUERIA
September 5, 2017
STATE OF KERALA & ORS. Vs. M/S. PALAKKAD HERITAGE HOTELS
April 13, 2017
STATE OF KERALA AND OTHERS Vs. T. RAJU AND OTHERS
September 21, 2017
STATE OF M.P. & ANR. Vs. KEDIA GREAT GALEON LTD. & ANR.
February 28, 2017
STATE OF MADHYA PRADESH Vs. RAMNIWAS AND ANR.
September 7, 2017
STATE OF MADHYA PRADESH Vs. PAPPU @ RAKESH AND ORS.
August 10, 2017
STATE OF MADHYA PRADESH Vs. RAVINDRA SINGH CHAUHAN
July 5, 2017
STATE OF MADHYA PRADESH Vs. NARENDRA
August 10, 2017
STATE OF MADHYA PRADESH Vs. SHAILENDRA SINGH TOMAR AND ANOTHER
September 7, 2017
STATE OF MADHYA PRADESH Vs. NARMADA BACHAO ANDOLAN
March 3, 2017
STATE OF MADHYA PRADESH Vs. CHHAINU
February 27, 2017
STATE OF MADHYA PRADESH Vs. OFFICIAL LIQUIDATOR, HUKUMCHAND MILLS LTD. AND ORS.
November 17, 2017
STATE OF MADHYA PRADESH & ANR. Vs. PAWAN SAW MILLS & ORS.
August 24, 2017
STATE OF MADHYA PRADESH AND OTHERS Vs. SMT. KALLO BAI
May 8, 2017
STATE OF MAHARASHTRA Vs. BHIMRAO
November 7, 2017
STATE OF MAHARASHTRA Vs. BANDU @ DAULAT
October 24, 2017
STATE OF MAHARASHTRA Vs. AVINASH
September 7, 2017
STATE OF MAHARASHTRA Vs. NISAR RAMZAN SAYYED
April 7, 2017
STATE OF MAHARASHTRA Vs. VIJAY GHOGRE
November 15, 2017
STATE OF MAHARASHTRA & ANR Vs. VIJAY GHOGRE & ORS
August 4, 2017
STATE OF MAHARASHTRA AND OTHERS Vs. RELIANCE INDUSTRIES LTD. AND OTHERS
September 15, 2017
STATE OF ORISSA Vs. DULESWAR BARIK
March 20, 2017
STATE OF ORISSA AND ANOTHER Vs. BIBHISAN KANHAR
July 17, 2017
STATE OF ORISSA AND ANR Vs. CHITTRANJAN MOHAPATRA AND ANR
April 24, 2017
STATE OF PUNJAB Vs. B.K. DHIR
September 5, 2017
STATE OF PUNJAB Vs. JASWINDER SINGH
June 6, 2017
STATE OF PUNJAB Vs. PARGAT SINGH AND OTHERS
June 9, 2017
STATE OF PUNJAB Vs. MOHINDERJIT KAUR
August 17, 2017
STATE OF PUNJAB Vs. RAJESH KUMAR
May 25, 2017
STATE OF PUNJAB Vs. HARJIT SINGH
May 23, 2017
STATE OF PUNJAB Vs. HEMANT RAI
March 6, 2017
STATE OF PUNJAB Vs. BHAGTA (D) THROUGH LRS
November 13, 2017
STATE OF PUNJAB & ANOTHER Vs. DHARAM PAL
September 5, 2017
STATE OF PUNJAB & ORS. Vs. THE SENIOR VOCATIONAL STAFF MASTERS ASSOCIATION & ORS.
August 18, 2017
STATE OF PUNJAB AND ANOTHER Vs. BAWA SINGH AND ORS.
August 3, 2017
STATE OF PUNJAB AND ORS. Vs. DIWAN CHAND ETC. ETC.
April 10, 2017
STATE OF RAJASTHAN Vs. KIRAN MEENA AND ANOTHER
February 21, 2017
STATE OF RAJASTHAN Vs. HAZI KHAN AND ORS.
July 26, 2017
STATE OF RAJASTHAN Vs. FATEHKARAN MEHDU
February 3, 2017
STATE OF RAJASTHAN Vs. RAMANAND
April 11, 2017
STATE OF RAJASTHAN Vs. CAPTAIN GURVINDER SINGH
May 9, 2017
STATE OF RAJASTHAN Vs. RATAN LAL
July 18, 2017
STATE OF RAJASTHAN AND ORS Vs. RENU BHATI
March 27, 2017
STATE OF TAMIL NADU Vs. K.BALU
August 4, 2017
STATE OF TAMIL NADU Vs. K.BALU
July 12, 2017
STATE OF TAMIL NADU REP BY SEC & ORS Vs. K BALU & ANR
November 13, 2017
STATE OF TAMIL NADU REP. BY SEC. AND ORS. Vs. K. BALU AND ANR.
March 31, 2017
STATE OF TELANGANA Vs. HABIB ABDULLAH JEELANI & ORS.
January 6, 2017
STATE OF TRIPURA Vs. TANMOY NATH
March 29, 2017
STATE OF TRIPURA & ORS. Vs. JAYANTA CHAKRABORTY & ORS.
November 14, 2017
STATE OF TRIPURA & ORS. Vs. M/S. H.R.S. AGENCY & ANR.
February 3, 2017
STATE OF TRIPURA & ORS. Vs. NIKHIL RANJAN CHAKRABORTY & ORS.
January 20, 2017
STATE OF U P Vs. ANIL
May 30, 2017
STATE OF U.P. Vs. RAM KUMAR & ORS.
July 20, 2017
STATE OF U.P. Vs. RAGHUVIR
December 13, 2017
STATE OF U.P. Vs. AYODHYA PRASAD PAL
January 30, 2017
STATE OF U.P. Vs. PURAN SINGH
February 6, 2017
STATE OF U.P. Vs. SHIV KUMAR PATHAK
July 25, 2017
STATE OF U.P. Vs. SUNIL
May 2, 2017
STATE OF U.P. & ANR. ETC. Vs. ANAND KUMAR YADAV & ORS. ETC.
July 25, 2017
STATE OF U.P. AND ORS. Vs. ABDUL ALI AND ORS.
January 4, 2017
STATE OF U.P. AND OTHERS Vs. M/S. INDIAN OIL CORPORATION LTD. ETC.
March 21, 2017
STATE OF U.P. THR. ITS SECRETARY & ORS. Vs. MERAJ AHMAD
September 7, 2017
STATE OF U.P. THROUGH PRINCIPAL SECRETARY Vs. ALL U. P. CONSUMER PROTECTION BAR ASSOCIATION
December 15, 2017
STATE OF UTTAR PRADESH Vs. JAI BIR SINGH
January 2, 2017
STATE OF UTTAR PRADESH Vs. TRIBHUWAN AND OTHERS.
November 6, 2017
STATE OF UTTAR PRADESH Vs. AMIT PAL SINGH
July 18, 2017
STATE OF UTTAR PRADESH & ORS. Vs. WASIM FATIMA
December 7, 2017
STATE OF UTTAR PRADESH & OTHERS Vs. MAWANA SUGARS LIMITED
August 18, 2017
STATE OF UTTARAKHAND Vs. JAIRNAIL SINGH
November 13, 2017
STATE OF UTTARAKHAND Vs. KUMAON STONE CRUSHER
September 15, 2017
STATE OF UTTARAKHAND AND ANR. Vs. MANDIR SRI LAXMAN SIDH MAHARAJ
September 12, 2017
STATE OF UTTARANCHAL Vs. SWAMI MUNISHA NAND, CHEL (DEAD)
September 6, 2017
STATE OF WEST BENGAL Vs. SARKAR & SARKAR
April 19, 2017
STATE OF WEST BENGAL & ANR. Vs. BASUDEV DAS & ORS.
December 4, 2017
STATE OF WEST BENGAL & ORS Vs. MANAGING COMMITTEE
December 5, 2017
STATE OF WEST BENGAL & ORS. Vs. TUHIN SULTAN MALLICK & ORS.
January 6, 2017
STATE REPRESENTED BY DEPUTY SUPERINTENDENT OF POLICE Vs. K.N. NEHRU ETC.
July 21, 2017
STATE REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT, HOME (POLICE XIX) DEPARTMENT Vs. K.S. PALANICHAMY
May 9, 2017
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION Vs. DR. ANUP KUMAR SRIVASTAVA
August 4, 2017
STATE THROUGH CENTRAL BUREAU OF INVESTIGATION, SPECIAL CRIME BRANCH, MUMBAI Vs. SANVLO NAIK
September 7, 2017
STEEL AUTHORITY OF INDIA LTD. Vs. DESIGNATED AUTHORITY, DIRECTORATE GENERAL OF ANTI
April 17, 2017
STUDENTS FEDERATION OF INDIA Vs. UNION OF INDIA & ORS.
February 3, 2017
SUBHARTI MEDICAL COLLEGE Vs. UNION OF INDIA & ORS.
May 30, 2017
SUBHARTI MEDICAL COLLEGE Vs. UNION OF INDIA
September 8, 2017
SUBHASH CHANDER KATYAL Vs. UNION OF INDIA AND ORS
April 24, 2017
SUCHA SINGH LANGAH Vs. STATE OF PUNJAB
January 5, 2017
SUDAMA SINGH Vs. DEEPAK MOHAN SPOLIA
December 12, 2017
SUDESH YADAV Vs. STATE OF HARYANA THROUGH COLLECTOR AND ORS
July 6, 2017
SUDHA RENUKAIAH & ORS. Vs. STATE OF A.P.
April 13, 2017
SUDHAKAR BABURAO NANGNURE Vs. NORESHWAR RAGHUNATHRAO SHENDE
October 9, 2017
SUHAS RAMCHANDRA APTE Vs. VASANTRAO SHANKARRAO BHOSLE(D) THR. LRS.
August 9, 2017
SUJA GEORGE AND ORS. Vs. NATIONAL INSURANCE CO. LTD. AND ANR.
February 17, 2017
SUKHDA PRITAM AND ANR. Vs. HONBLE HIGH COURT OF RAJASTHAN AND ANR
April 3, 2017
SUKHENDU DAS Vs. RITA MUKHERJEE
October 9, 2017
SUKHESH CHAND GUPTA Vs. MADAN LAL
March 28, 2017
SUKHWINDER KUMAR Vs. STATE OF PUNJAB
September 4, 2017
SUMAN Vs. STATE OF HARYANA
December 8, 2017
SUMAN SINGH Vs. SANJAY SINGH
March 8, 2017
SUMANGAL HOLDINGS Vs. CARONA LTD. & ORS.
May 2, 2017
SUNAINA SHARMA & ORS. Vs. STATE OF JAMMU AND KASHMIR & ORS.
October 26, 2017
SUNDARBAN MARINE PRODUCTS PVT. LTD. Vs. WATERBASE LTD.
April 27, 2017
SUNDERLAL SONI Vs. DR. MAHAVEER PRASAD AND ANOTHER
December 13, 2017
SUNIL @ SONYA MACCHINDRA GHULE Vs. THE STATE OF MAHARASHTRA
July 27, 2017
SUNIL KUMAR SHARMA Vs. STATE OF RAJASTHAN & ORS.
September 6, 2017
SUNKAMMA Vs. S. PUSHPARAJ
December 14, 2017
SUPREME COURT EMPLOYEES WELFARE ASSN Vs. UNION OF INDIA
July 13, 2017
SURAIN SINGH Vs. THE STATE OF PUNJAB
April 10, 2017
SURAJ NARAIN KAPOOR AND OTHERS Vs. PRADEEP KUMAR AND OTHERS
October 24, 2017
SURAJ PAL Vs. RAM MANORATH & ORS.
August 11, 2017
SURAJSINH ALIAS SONU SURAJSINH COLLECTORSINH ALIAS SEVARAM RAJPUT Vs. STATE OF GUJARAT
April 18, 2017
SURAZ INDIA TRUST Vs. UNION OF INDIA
May 1, 2017
SURENDRA WAMANRAO DESHMUKH Vs. STATE OF MAHARASHTRA AND ANR
March 31, 2017
SURESH CHANDRA JANA Vs. STATE OF WEST BENGAL & ORS.
August 11, 2017
SURESH CHANDRA ROY (D) THR. LRS. AND ANOTHER Vs. SUDHIR CHANDRA BISWAS (D)
April 18, 2017
SURESH KUMAR THROUGH GPA Vs. ANIL KAKARIA & ORS
November 6, 2017
SURESH KUMAR WADHWA Vs. STATE OF M.P. & ORS.
October 25, 2017
SURESH SHOLAPURMATH Vs. INCOME TAX DEPARTMENT
July 21, 2017
SURESH SINGHAL Vs. STATE (DELHI ADMINISTRATION)
February 2, 2017
SURESH THAKAR Vs. DR. ADITYA PARAKH AND ORS.
March 30, 2017
SURINDER KUMAR BANSAL Vs. VISHRANTI CITY RESIDENTS WELFARE
January 11, 2017
SURINDER SINGH ARORA Vs. RAJEEV DHINGRA
April 28, 2017
SURJIT KAUR Vs. EMPLOYEES STATE INS. CORPORATION
March 27, 2017
SUSHIL KUMAR JINDAL Vs. AASIA BEGUM
February 21, 2017
SUSHILA KUMARI Vs. COL. SATISH CHANDER
February 8, 2017
SUTLEJ CONSTRUCTION Vs. UNION TERRITORY OF CHANDIGARH
December 5, 2017
SWAMI OM JI Vs. UNION OF INDIA THR. CABINET SECRETARY
August 24, 2017
SWAMI SHIVSHANKARGIRI CHELLA SWAMI Vs. SATYA GYAN NIKETAN
February 23, 2017
SWARAJ ABHIYAN Vs. UNION OF INDIA
July 21, 2017
SWARAJ ABHIYAN AND ANR Vs. UNION OF INDIA AND ORS
February 13, 2017
SYED MOHAMMAD Vs. UNION OF INDIA
August 29, 2017
T T V DINAKARAN Vs. B RAMKUMAR ADITYAN & ORS
October 6, 2017
T. RAVI & ANR. Vs. B. CHINNA NARASIMHA
March 21, 2017
T.A. KATHIRU KUNJU Vs. JACOB MATHAI
February 16, 2017
T.V. RAMANATHAN AND ANR. Vs. STATE OF JHARKHAND AND ANR.
October 31, 2017
TAKSHASHILA REALTIES PVT. LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 3, 2017
TAMIL NADU CENTRE FOR PUBLIC INTEREST LITIGATION, REP BY K.K. RAMESH Vs. STATE OF TAMIL NADU AND ANR.
April 13, 2017
TAMIL NADU CENTRE FOR PUBLIC INTEREST LITIGATION, REP BY K.K. RAMESH Vs. STATE OF TAMIL NADU AND ANR
May 3, 2017
TAMILNADU MERCANTILE BANK LIMITED Vs. G. VIJAYALAKSHMI AND OTHERS
January 17, 2017
TAPASYA UMESH PISAL Vs. UNION OF INDIA AND ORS.
August 10, 2017
TARA MASIH (D) THR. HIS LRS. AND ORS. Vs. SAMUAL AND ORS.
August 2, 2017
TARLOCHAN SINGH Vs. UNION OF INDIA AND ANR.
April 21, 2017
TARUN TYAGI Vs. CENTRAL BUREAU OF INVESTIGATION
February 8, 2017
TASLIM PARVIN AND ANOTHER Vs. (SMT.) USHA DEVI AND ANOTHER
December 22, 2017
TATA IRON AND STEEL CO. LTD. & ANOTHER Vs. STATE OF BIHAR & OTHERS
December 15, 2017
TECHI TAGI TARA Vs. RAJENDRA SINGH BHANDARI
September 22, 2017
TEESTA ATUL SETALVAD Vs. THE STATE OF GUJARAT
December 15, 2017
TEHSEEN S. POONAWALLA Vs. UNION OF INDIA
May 3, 2017
TEJ PAL SINGH (DEAD) THROUGH LRS Vs. UNION OF INDIA
August 30, 2017
TEKA (DEAD) TH. LRS. Vs. STATE OF HARYANA & ORS.
October 5, 2017
TELANGANA BOGGU GANI KARMIKA SANGAM Vs. K. SATISH KUMAR
April 17, 2017
TELANGANA JUDGES ASSOCIATION AND ANR. Vs. UNION OF INDIA AND ORS.
April 28, 2017
TERAPALLI DYVASAHATA KUMAR Vs. S.M. KANTHA RAJU (D) THROUGH LRS. & ANR.
August 16, 2017
THAKORBHAI MAGANBHAI PATEL Vs. INCOME TAX OFFICER AND ORS
February 3, 2017
THANE MUNICIPAL CORP. & ORS. Vs. MUNICIPAL LABOUR UNION
November 17, 2017
THE ADDITIONAL COMM. OF INCOME TAX Vs. VIDARBH IRRIGATION DEVELOPMENT CORPN.
February 16, 2017
THE CITIZEN CO-OPERATIVE SOCIETY LIMITED, THROUGH ITS MANAGING DIRECTOR, HYDERABAD Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-9 (1), HYDERABAD
August 8, 2017
THE COMMISSIONER OF CENTRAL EXCISE, CHANDIGARH Vs. M/S STESALIT LIMITED
February 15, 2017
THE COMMISSIONER OF INCOME TAX 8 Vs. M/S HERTZ CHEMICALS LTD
January 30, 2017
THE COMMISSIONER OF INCOME TAX BUSINESS WARD XV(3), CHENNAI Vs. M/S SANGHVI AND DOSHI ENTERPRISE
July 10, 2017
THE COMMISSIONER OF INCOME TAX, AHMEDABAD Vs. EQUINOX SOLUTION PVT. LTD.
April 18, 2017
THE COMMISSIONER OF SERVICE TAX, CHENNAI Vs. SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT LTD.
October 30, 2017
THE DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE Vs. CPL. SUNIL SINGH AND ORS.
August 23, 2017
THE ESTATE OFFICER UT CHANDIGARH AND OTHERS Vs. MANJIT KAUR
January 13, 2017
THE INDIAN INSTITUTE OF INFORMATION TECHNOLOGY, DEOGHAT JHALWA ALLAHABAD AND ANOTHER, ETC. Vs. DR. ANURIKA VAISH AND OTHERS, ETC.
March 24, 2017
THE MANAGEMENT OF STATE BANK OF INDIA Vs. SMITA SHARAD DESHMUKH AND ANOTHER
March 1, 2017
THE MANAGER PALATHINGAL M.L.P. SCHOOL, PARAPPANANGADI Vs. SETHUMADHAVAN P.K. AND ORS.
September 8, 2017
THE NAVNIRMAN DEVELOPMENT CONSULTANTS (I) PVT. LTD. Vs. THE DIVISIONAL COMMISSIONER & PRESIDENT DISTRICT SPORTS COMPLEX EXECUTIVE
July 5, 2017
THE REGIONAL MANAGER Vs. RAJAMMA PADMANABHAN
June 12, 2017
THE ROYAL BANK OF SCOTLAND PLC Vs. AXIS BANK LIMITED & ORS.
August 25, 2017
THE SECRETARY/CHAIRMAN CENTRAL BOARD OF SECONDARY EDUCATION SECRETARY/CHAIRMAN Vs. MINOR JONILA & ORS.
December 12, 2017
THE SPECIAL AGRICULTURAL PRODUCE MARKET COMMITTEE FOR FRUITS AND VEGETABLES Vs. N. KRISHNAPPA AND OTHERS ETC.
April 17, 2017
THE SPECIAL LAND ACQUISITION OFFICER, KIADB, MYSORE & ANR. Vs. ANASUYA BAI (D) BY LRS. & ORS.
January 25, 2017
THE STATE OF BIHAR Vs. SUCHIT HALWAI
July 4, 2017
THE STATE OF HARYANA AND OTHERS Vs. HINDUSTAN CONSTRUCTION COMPANY LTD.
September 15, 2017
THE STATE OF JHARKHAND & ORS. Vs. M/S HINDUSTAN CONSTRUCTION CO. LTD.
December 14, 2017
THE STATE OF KARNATAKA Vs. LINGANAGOUDA ETC.
October 12, 2017
THE STATE OF KARNATAKA Vs. M.K. AGRO TECH PVT. LTD.
September 22, 2017
THE STATE OF KARNATAKA Vs. M/S. M.K. AGRO TECH PVT. LTD.
September 22, 2017
THE STATE OF MADHYA PRADESH Vs. MEWALAL
November 29, 2017
THE STATE OF MAHARASHTRA Vs. VINAY KUMAR & ORS.
October 10, 2017
THE STATE OF MAHARASHTRA Vs. VIHAR DURVE AND ORS.
December 1, 2017
THE STATE OF MAHARASHTRA & ANR. Vs. KISHOR M. GADHAVE PATIL & ORS.
September 5, 2017
THE STATE OF TAMIL NADU, REPRESENTED BY CHIEF SECRETARY & ORS. ETC. Vs. UNION OF INDIA & ORS. ETC.
February 7, 2017
THE STATE OF UTTAR PRADESH Vs. MUNNA @ DEEVANA & ANR.
October 23, 2017
THE STATE REPRESENTED BY THE DEPUTY SUPERINTENDENT OF POLICE, SALEM Vs. NIRMALA ETC.
September 13, 2017
THE TAHSILDAR, TALUK OFFICE, THANJORE & ORS. Vs. G. THAMBIDURAI & ANOTHER
May 9, 2017
THULUVA VELLALAR SANGAM Vs. R. MANTHRASALAM & ORS.
September 20, 2017
TILY GIFFORD Vs. MICHAEL FLOYD ESHWAR AND ANR.
August 1, 2017
TOYOTA JIDOSHA KABUSHIKI KAISHA Vs. M/S PRIUS AUTO INDUSTRIES LTD. & ORS.
December 14, 2017
TRANSPARENCY INTERNATIONAL INDIA ANDD ANOTHER Vs. STATE OF JAMMU AND KASHMIR
February 21, 2017
TRF LTD. Vs. ENERGO ENGINEERING PROJECTS LTD.
July 3, 2017
TRILOK SINGH CHAUHAN Vs. RAM LAL(DEAD) THR. LRS & ORS.
December 11, 2017
TUPPADAHALLI ENERGY INDIA PVT LTD Vs. KARNATAKA ELEC. REG. COMM. & ANR
January 10, 2017
TUSI @ BAIJAYANTI PATTANAIK AND ORS. Vs. DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LTD. AND ANR.
February 9, 2017
U. MANJUNATH RAO Vs. U. CHANDRASHEKAR & ANR.
August 4, 2017
U.P. CO-OP. SPINNING MILLS FEDN.LTD. & ORS . Vs. AMAR NATH DWIVEDI & ANR.
March 2, 2017
U.P. SECONDARY EDUCATION SERVICE SELECTION BOARD Vs. THE STATE OF U.P. & ORS.
August 23, 2017
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SANDEEP KUMAR JAIN & ORS.
September 5, 2017
U.P. STATE SUGAR CORPN.LTD. Vs. KAUSHAL KUMAR SINHA
February 22, 2017
UDAY BABU KHALWADEKAR Vs. UNION OF INDIA
January 30, 2017
ULTRATECH CEMENT LIMITED Vs. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LIMITED
January 19, 2017
UMA SHANKAR AND OTHERS Vs. R.HANUMAIAH SINCE DECEASED THROUGH HIS LRS. AND OTHERS
May 12, 2017
UMARMIA ALIAS MAMUMIA Vs. STATE OF GUJARAT
February 1, 2017
UMARMIYA ISMAILMIYA SAIYED @ MAMUMIYA PANJU MIYA Vs. STATE OF GUJARAT
February 1, 2017
UMESH Vs. STATE OF KERALA
February 3, 2017
UMESH GUPTA Vs. THE STATE OF HARYANA
October 9, 2017
UMESH KUMAR Vs. STATE OF U.P.
January 20, 2017
UMESH MANAN Vs. STATE OF M.P.
January 9, 2017
UNION OF INDIA Vs. M. SELVAKUMAR
January 24, 2017
UNION OF INDIA Vs. M/S. PRADEEP VINOD CONSTRUCTION CO.
August 3, 2017
UNION OF INDIA Vs. HETOVI KAPPO AND OTHERS
January 11, 2017
UNION OF INDIA Vs. M/S. SIMPLEX INFRASTRUCTURES LTD.
April 13, 2017
UNION OF INDIA Vs. SAVITRI DEVI AND ANOTHER
September 21, 2017
UNION OF INDIA Vs. NIYAZUDDIN SK & ANR.
July 28, 2017
UNION OF INDIA Vs. VARINDER SINGH @ RAJA & ANR.
July 21, 2017
UNION OF INDIA Vs. TARSEM SINGH
June 7, 2017
UNION OF INDIA Vs. VIJAY KRISHNA UNIYAL (D) THROUGH L.RS.
October 23, 2017
UNION OF INDIA Vs. AKHILA BHARATHIYA ADIVASI VIKASA PARISHAD & ORS
November 13, 2017
UNION OF INDIA Vs. BOARD OF CONTROL FOR CRICKET IN INDIA & ORS.
August 22, 2017
UNION OF INDIA Vs. SH. SARVENDRA SINGH CHAUHAN
August 17, 2017
UNION OF INDIA Vs. MEGHALAYA STEELS AND CONCRETE PRODUCTS LTD.
October 26, 2017
UNION OF INDIA Vs. O.T. ANTHRAYOSE
July 13, 2017
UNION OF INDIA Vs. BENGAL SHRACHI HOUSING DEVELOPMENT LIMITED
November 7, 2017
UNION OF INDIA Vs. A. RAYER
November 24, 2017
UNION OF INDIA Vs. M/S. INFOPARK KERALA
April 5, 2017
UNION OF INDIA Vs. M/S. SUSAKA PVT. LTD. AND OTHER
December 8, 2017
UNION OF INDIA Vs. PRADEEP SHARMA
November 22, 2017
UNION OF INDIA Vs. AMIT SINGH
November 15, 2017
UNION OF INDIA Vs. ROOPARAM
September 7, 2017
UNION OF INDIA Vs. SIMA BANERJEE
January 10, 2017
UNION OF INDIA Vs. K. GANESAN (DEAD) BY LRS
March 22, 2017
UNION OF INDIA Vs. BESCO LTD.
March 27, 2017
UNION OF INDIA Vs. M/S. TATA TEA CO. LTD.
September 20, 2017
UNION OF INDIA Vs. SHIBA PRASAD MITRA
September 22, 2017
UNION OF INDIA & ANR. Vs. JAN BALAZ & ORS.
March 7, 2017
UNION OF INDIA & ANR. Vs. K.P.S. RAGHUVANSHI & ORS.
May 11, 2017
UNION OF INDIA & ANR. Vs. SHRI HARANANDA & ORS.
April 6, 2017
UNION OF INDIA & ORS. Vs. B.D. KOLI
July 20, 2017
UNION OF INDIA & ORS. Vs. SQN. LDR. K.S. RAINA
July 13, 2017
UNION OF INDIA & ORS. Vs. KAMAL KISHORE & ORS., ETC.
November 28, 2017
UNION OF INDIA & ORS. Vs. S. RAVICHANDRAN & ORS.
August 11, 2017
UNION OF INDIA & ORS. Vs. M/S. MARGADARSHI CHIT FUNDS (P) LTD. ETC.
July 4, 2017
UNION OF INDIA & ORS. Vs. RAKESH KUMAR & ORS.
March 24, 2017
UNION OF INDIA AND ANOTHER Vs. M/S. KUMHO PETROCHEMICALS COMPANY LIMITED AND ANOTHER
June 9, 2017
UNION OF INDIA AND ANOTHER Vs. RAJ KUMAR JHA AND OTHERS
September 12, 2017
UNION OF INDIA AND ANOTHER Vs. SATISH KUMAR MEHTA
January 10, 2017
UNION OF INDIA AND ANR. Vs. NAVAL GROUP INSURANCE FUND
December 11, 2017
UNION OF INDIA AND ANR. Vs. PFIZER LIMITED AND ORS.
December 15, 2017
UNION OF INDIA AND ORS Vs. HARI SINGH AND ORS
September 15, 2017
UNION OF INDIA AND ORS. Vs. K.P. SINGH AND ANR.
January 12, 2017
UNION OF INDIA AND ORS. Vs. N.C. MURALI AND ORS.
February 14, 2017
UNION OF INDIA AND ORS. Vs. HARI SINGH AND ORS.
September 15, 2017
UNION OF INDIA AND ORS. Vs. EX LAC NALLAM SHIVA
August 10, 2017
UNION OF INDIA AND OTHERS Vs. MAJ. GEN. MANOMOY GANGULY, VSM
November 10, 2017
UNION OF INDIA AND OTHERS Vs. BALBIR SINGH TURN AND ANOTHER
December 8, 2017
UNION OF INDIA ETC. Vs. SHYAMAL CHAKRAVARTY ETC.
July 24, 2017
UNITECH HOSPITALITY SERVICES LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX (FOR ADMISSION)
July 21, 2017
UNITED BREWERIES LTD NOW UNITED BREWARIE Vs. COMMISSIONER OF I.TAX AND ANR
January 11, 2017
UNITED FINANCE CORPORATION Vs. M.S.M. HANEEFA
January 11, 2017
UNITED INDIA INSURANCE CO. LTD. Vs. SUNIL KUMAR & ANR.
November 24, 2017
UNITED RAWS JOINT ACTION Vs. UNION OF INDIA & OTHERS
July 3, 2017
UNIVERSITY GRANTS COMMISSION Vs. MAHARISHI MAHESH YOGI VEDIC VISHWAVIDYALAYA
February 3, 2017
UNIVERSITY OF AGRICULTURAL SCIENCES Vs. SMT. SAROJ GUPTA
August 21, 2017
UNNIKRISHNAN ALIAS UNNIKUTTAN Vs. STATE OF KERALA
March 1, 2017
URSELA LAKRA Vs. NATIONAL INSURANCE CO. LTD. AND ORS.
December 22, 2017
UTTAR PRADESH STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED AND ORS. Vs. ARUN KUMAR MISHRA AND ORS.
March 7, 2017
UTTARA CO Vs. PRALAY KARMAKAR
October 10, 2017
UTTARA FOODS AND FEEDS PRIVATE LIMITED Vs. MONA PHARMACHEM
November 13, 2017
UTTARAKHAND TRANSPORT CORPORATION (EARLIER KNOWN AS U.P.S.R.T.C.) & ORS. Vs. SUKHVEER SINGH
November 10, 2017
V. DINU Vs. KOLLERI VELAYUDHAN
November 13, 2017
V. GANESAN Vs. CANARA BANK & ORS.
April 6, 2017
V. LAKSHMIKANTHAN Vs. UNION OF INDIA
November 22, 2017
V. RAJENDRAN Vs. ANNASAMY PANDIAN
January 24, 2017
V. SHANTHA Vs. STATE OF TELANGANA AND OTHERS
May 24, 2017
V.K. BALASUBRAMANIAN (DEAD) BY LRS. Vs. C. SUMATHI
March 24, 2017
VAISHALI ABHIMANYU JOSHI Vs. NANASAHEB GOPAL JOSHI
May 9, 2017
VALIYAVALAPPIL SAROJAKSHAN & ORS. Vs. SUMALSANKAR GAIKEVADA & ORS.
March 29, 2017
VANDANA CHAVAN Vs. THE STATE OF MADHYA PRADESH AND ANR.
October 27, 2017
VANEET MAHAJAN Vs. STATE OF PUNJAB AND OTHERS
April 13, 2017
VARALA BHARATH KUMAR AND ORS. Vs. STATE OF TELANGANA AND ORS.
September 5, 2017
VARGHESE Vs. ST.PETERS SYRIAN ORTHODOX CHURCH
July 3, 2017
VARINDER KAUR Vs. RAVINDER SINGH
November 23, 2017
VARUN KUMAR GUPTA Vs. OM PRAKASH
February 14, 2017
VARUNJUN TRUST AND ANR. Vs. UNION OF INDIA AND ORS.
September 12, 2017
VASANT RAO GUHE Vs. STATE OF MADHYA PRADESH
August 9, 2017
VASANTA SAMPAT DUPARE Vs. STATE OF MAHARASHTRA
May 3, 2017
VASANTHI Vs. VENUGOPAL (D) THR. L.RS.
March 21, 2017
VED PRAKASH Vs. MUNI LAL
August 9, 2017
VED PRAKASH ARYA @ RAMJEE & ANR. Vs. PANNA LAL & ORS.
March 22, 2017
VEERESH KOTAGI Vs. M. SHIVALINGAPPA
November 10, 2017
VELAYUDHAN & ORS. Vs. MOHAMMEDKUTTY & ORS.
April 18, 2017
VENTURE GLOBAL ENGINEERING LLC Vs. TECH MAHINDRA LTD. & ANOTHER ETC.
November 1, 2017
VENU Vs. PONNUSAMY REDDIAR (DEAD) THR. LRS & ANR.
April 27, 2017
VICTORY LOGITRANS PVT. LTD. Vs. UNION OF INDIA
March 6, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE AND ANOTHER
March 20, 2017
VIDARBHA IRRIGATION DEVELOPMENT CORPORATION Vs. SANTOSH JANBA WARGHANE
January 27, 2017
VIJAY KAPOOR Vs. ANJU KAPOOR
August 25, 2017
VIJAY KUMAR Vs. STATE OF RAJASTHAN
May 9, 2017
VIJAY KUMAR AHLUWALIA Vs. BISHAN CHAND MAHESHWARI
February 7, 2017
VIJAY KUMAR AND ANOTHER Vs. BAL KRISHAN AND OTHERS
December 8, 2017
VIJAY LAXMI Vs. PRABHU DEVI
January 10, 2017
VIJAY PAL @ BIJJI & ORS. Vs. STATE OF HARYANA
October 26, 2017
VIJAY PANDURANG THAKRE Vs. STATE OF MAHARASHTRA
February 2, 2017
VIJAY S/O WAMANRAO KAMBLE Vs. DNYANESHWAR MAHADEO MALI & ORS.
November 7, 2017
VIJAY SINGH Vs. SHANTI DEVI AND ANR.
September 8, 2017
VIJENDRA KUMAR & ORS. Vs. THE COMMISSIONER, A.P. CHARITABLE & RELIGIOUS INSTITUTIONS & ENDOWMENT DEPARTMENT & ANR.
December 15, 2017
VIJENDRA SINGH Vs. STATE OF UTTAR PRADESH
January 4, 2017
VIKRAM SINGH Vs. COMMISSIONER OF POLICE
November 15, 2017
VIKRAM SINGH @ VICKY WALIA AND ANR. Vs. STATE OF PUNJAB AND ANR.
July 7, 2017
VIKRAMBHAI BHAGABHAI PATEL Vs. DY. GENERAL MANAGER, ONGC LTD.
November 7, 2017
VINEET KUMAR & ORS. Vs. STATE OF U.P. & ANR.
March 31, 2017
VINOD @ SAI D. GHOGALE Vs. STATE OF MAHARASHTRA
October 3, 2017
VINOD GOYAL Vs. VISHRANTI CITY RESIDENTS WELFARE
November 29, 2017
VINOD KUMAR KHAJURIA & ANR. Vs. STATE OF JAMMU AND KASHMIR & ORS. ETC.
July 13, 2017
VIPULBHAI MANSINGBHAI CHAUDHARY Vs. STATE OF GUJARAT & ANROTHER
April 17, 2017
VIRENDRA SINGH Vs. STATE OF HARYANA
January 19, 2017
VIRENDRABHAI DEVJIBHAI PATEL Vs. KESHAVBHAI MAKANBHAI
October 31, 2017
VIRUPAKSHAPPA GOUDA AND ANOTHER Vs. STATE OF KARNATAKA AND ANOTHER
March 28, 2017
VISHAL GOYAL Vs. VISHRANTI CITY RESIDENTS WELFARE SOCIETY
January 11, 2017
VISHNU Vs. STATE OF RAJASTHAN AND ANOTHER
March 3, 2017
VISHNU BHAGWAN AGRAWAL AND ANR. Vs. NATIONAL INSURANCE CO. LTD.
October 26, 2017
VISHWANATH NILKANTHRAO JADHAV Vs. MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION
September 11, 2017
VISWAJEET KHANNA AND ORS. Vs. SUKHWINDER SINGH AND ORS.
October 5, 2017
VITHAL RAO AND ANOTHER ETC. Vs. SPECIAL LAND ACQUISITION OFFICER
July 7, 2017
VITHAL TUKARAM KADAM AND ANOTHER Vs. VAMANRAO SAWALARAM BHOSALE AND OTHERS
August 9, 2017
VITUSAH OBEROI AND ORS. Vs. COURT OF ITS OWN MOTION
January 2, 2017
VIVEK M. HINDUJA AND ORS. Vs. M. ASHWATHA AND ORS.
December 6, 2017
VIVEK SINGH Vs. ROMANI SINGH
February 13, 2017
VODAFONE MOBILE SERVICES LTD. Vs. LALIT K GUPTA
January 20, 2017
WARYAM STEEL CASTINGS PVT. LTD. Vs. PUNJAB STATE POWER CORPORATION LTD. AND ANR.
June 19, 2017
WORLD COLLEGE OF MEDICAL SCIENCES & RESEARCH AND HOSPITAL Vs. UNION OF INDIA
September 5, 2017
X AND ORS. Vs. UNION OF INDIA AND ORS
February 7, 2017
YADAV SINGH Vs. UNION OF INDIA AND ANR. RESPONDENTS
October 25, 2017
YASH PAL & ORS Vs. UNION OF INDIA & ORS
January 2, 2017
YASH VARDHAN MALL Vs. TEJASH DOSHI
November 23, 2017
YASHCHANDRA (D) BY LRS. Vs. STATE OF MADHYA PRADESH
September 20, 2017
YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY Vs. PRAJITA DEVELOPERS PVT LTD & ANR
August 21, 2017
YUSUF KHAN @ DILIP KUMAR THROUGH POWER OF ATTORNEY Vs. PRAJITA DEVELOPERS PVT. LTD. & ANOTHER
August 30, 2017
ZILA PANCHAYAT ETAH Vs. OM PRAKASH SHAH
September 1, 2017
ZODIAC CLOTHING CO. LTD. Vs. APPAREL EXPORT PROMOTION COUNCIL & ORS.
November 7, 2017