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Case Index
Title
Date
A ATHILAKSHMI Vs. A RAVI
February 1, 2007
A K CHATERJEE Vs. BSES
March 13, 2007
A NAGAMMA Vs. LIFE INSURANCE CORPORATION OF INDIA
November 30, 2007
A P SINGH Vs. PARAMJIT KAUR
November 28, 2007
A VENKATA RAVI KISHORE Vs. LIFE INSURANCE CORPORATION OF INDIA
July 18, 2007
A.K. GUPTA (DR.) AND ANR. Vs. MAHIPAL
July 2, 2007
ABDUL HAMID CHAND SAHEB SHAIKH Vs. P U SRINIVASAN
August 16, 2007
ABDUL MAJID AND BROTHERS Vs. OMEGA SHIPPING PVT LTD
August 16, 2007
ABDUL RAHIM Vs. KANNAKI THIRUVALLUVAN
February 9, 2007
ABHEY RATTAN LAMBA Vs. CANARA BANK
January 17, 2007
ABHINANDAN Vs. AJIT KUMAR VERMA
December 3, 2007
ABN AMRO BANK Vs. SANGEET SRIVASTAVA
February 22, 2007
ABRAR AHMED ANSARI Vs. NEW INDIA ASSURANCE CO LTD
January 8, 2007
ACCOUNTANT GENERAL Vs. PANDURANG MARUTI INGAWALE
October 10, 2007
ADDI INDUSTRIES LTD Vs. NEW INDIA ASSURANCE COMPANY LTD
July 16, 2007
AGARULAKSHMI RAJYAM Vs. K SUDHAKARA RAO
February 21, 2007
AGRAWAL ORTHOPAEDIC HOSPITAL Vs. RAMA SHANKER UPADHYAY
October 11, 2007
AIR FRANCE Vs. SONALI ARORA
March 9, 2007
AIR INDIA Vs. BABU BHAI CHANDEL
September 17, 2007
AIR INDIA Vs. PRAKASH SINGH
December 3, 2007
AIR INDIA Vs. REEMA SAWHNY
November 14, 2007
AJAY GUPTA Vs. DR. PRADEEP AGGARWAL AND OTHERS
September 7, 2007
AJAY KUMAR Vs. LIFE INSURANCE CORPORATION OF INDIA
January 8, 2007
AJAY KUMAR SHARMA Vs. SDO ELECTRICITY OP/SUB-DIVISION
January 8, 2007
AJAY SONI, JABALPUR Vs. JABALPUR HOSPITAL AND RESEARCH CENTRE
July 20, 2007
AJEET SEEDS LTD Vs. TRIMBAK ALIAS BALASAHEB
August 7, 2007
AJMER VIDYUT VITRAN NIGAM LTD. Vs. SALAMUDIN
August 10, 2007
ALFRED BENEDICT Vs. MANIPAL HOSPITAL
April 5, 2007
ALLAHABAD BANK Vs. SHIV SWARUP SHRIVASTAV
January 2, 2007
ALOK KUMAR AGRAWAL Vs. UNITED INDIA INSURANCE COMPANY LTD
July 23, 2007
AMBUJA GINNING PRESSING AND OIL CO P LTD Vs. ORIENTAL INSURANCE COMPANY LTD
January 16, 2007
AMIRALI A MUKADAM Vs. UNITED INDIA INSURANCE CO LTD
September 6, 2007
AMIT KUMAR JHA Vs. CONNECTORS
January 8, 2007
AMIT SWAMI Vs. COCA COLA INDIA LTD. AND ORS.
February 28, 2007
AMRITSAR TRANSPORT CO PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
February 15, 2007
ANANT PRASAD JAIN Vs. STANDARD CHARTERED BANK
August 31, 2007
ANASUYAMMA Vs. P RAGHUNANDAN
March 9, 2007
ANDHRA BANK Vs. B RAMKRISHNA REDDY
September 6, 2007
ANIL CHHUGANI Vs. SHRIKANT PATHAK
June 21, 2007
ANIL K JAIN Vs. DELHI DEVELOPMENT AUTHORITY
February 22, 2007
ANIL KUMAR GOYAL Vs. KISHORI LAL SHARMA
May 21, 2007
ANITA GAS SERVICE Vs. STATE BANK OF INDIA
August 6, 2007
ANITA RANI GOYAL Vs. MAHESH PRASAD BANSAL
July 19, 2007
ANKUR SEEDS P LTD Vs. KONDABROLU HASEN RAO
October 4, 2007
ANOOP K JOSHI Vs. ANSAL PROPERTIES AND INDUSTRIES LTD
May 11, 2007
ANOOP KUMAR Vs. CHAITANYA HOSPITAL
April 23, 2007
ANSAL HOUSING AND CONSTRUCTION LTD. Vs. NEERAJ SAXENA
May 10, 2007
ANSARI HOSPITAL Vs. NITIN KUMAR
April 26, 2007
ANUP BHUSHAN VOHRA Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
January 22, 2007
ARJALA RAMA MURTHY Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE COMPANY LIMITED
April 10, 2007
AROVI GRANITES P LIMITED Vs. BLUE DART EXPRESS LIMITED
July 6, 2007
ARUL RAJ Vs. N RAMANATHAN
February 27, 2007
ARUN J REBELLO Vs. SATISH
September 3, 2007
ARVIND MISHRA Vs. DHARAMSAI
April 18, 2007
ASCHARYA LAL SADANA Vs. SR SUPDT OF POST OFFICE NORTH-EAST DIVISION BHANDUP MUMBAI
August 27, 2007
ASHISH KUMAR SHARMA Vs. UNITED INDIA INSURANCE CO LTD
February 27, 2007
ASHOK CHAWLA Vs. KAILASH BAHL DAV CENTENARY PUBLIC SCHOOL
May 28, 2007
ASHOK KUMAR SINGH Vs. ORIENTAL INSURANCE COMPANY LTD
January 8, 2007
ASHOK LEYLAND FINANCE LIMITED & ORS Vs. RAMJILAL GUPTA
November 19, 2007
ASHOK LEYLAND FINANCE LTD Vs. HIRALAL SAHU
March 22, 2007
ASIA RESORTS LIMITED Vs. NATIONAL INSURANCE COMPANY LIMITED
April 10, 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs. MOHAMMED FAISEL A
December 14, 2007
ASIANET SATELLITE COMMUNICATIONS LTD Vs. T N NINAN
December 26, 2007
ASIATIC ESTATE DEVELOPMENTS Vs. SHAMSUNDER PALIYENKAR
May 17, 2007
ATAMARAM MANIKLAL SHANTI CHAMBER OPPOSITE DINESH HALL NAVRANGPURA AHMEDABAD Vs. NEW INDIA ASSURANCE COMPANY LTD
August 14, 2007
AVIVA LIFE INSURANCE CO INDIA PVT LTD Vs. T UMAVATHI
June 5, 2007
AWAZ Vs. RESERVE BANK OF INDIA
October 24, 2007
AZAD STORES Vs. NEW INDIA ASSURANCE CO LTD
October 22, 2007
B DASH Vs. GHANASHYAM SETH
October 16, 2007
B L SOOD Vs. DELHI TRANSPORT CORPORATION I P ESTATE NEW DELHI
November 28, 2007
B N GURUDEV Vs. N RAMANNA
October 3, 2007
B P SHARMA Vs. N L SHRIVASTAVA
June 14, 2007
B R CHOUDHARY Vs. PUNJAB TECHNICAL UNIVERSITY PTU
December 17, 2007
B REGHUPATHI SIDDARTH CLINIC Vs. B VASANTHA
December 7, 2007
B S BHATTI Vs. DELHI DEVELOPMENT AUTHORITY
August 6, 2007
B SHYAMSUNDER RAJ Vs. M PANDARINATH
July 6, 2007
B.S.SHARMA Vs. ESTATE OFFICER, M.P.HOUSING BOARD
May 1, 2007
BABA CONSTRUCTIONS REP.BY ITS PROMOTER SALIKE SATYA MURTHY Vs. BANDARU GOUTHAM
July 2, 2007
BABU LAL Vs. NATIONAL INSURANCE CO LTD
October 8, 2007
BABURAO VITHAL LOHAKPURE Vs. SUNITI DEVI SINGHANIA HOSPITAL AND MEDICAL RESEARCH CENTRE
August 16, 2007
BACCHAN SINGH Vs. STATE OF INDIA
February 12, 2007
BAGH CEMENT LTD Vs. SURENDRANATH TRIPATHI
February 15, 2007
BALAGOPAL Vs. K V RADHAKRISHNA MENON
February 21, 2007
BALAJI NURSING HOME Vs. A ERANNA GOUD
June 19, 2007
BALASADI MAHALAKSHMI Vs. ORIENTAL INSURANCE CO LTD
July 31, 2007
BALBIR KHANUJA Vs. BHARAT SANCHAR NIGAM LTD
September 29, 2007
BALDEV SINGH Vs. ADMINISTRATOR NEW MANDI TOWNSHIP
April 24, 2007
BALWINDER KAUR Vs. STATE OF PUNJAB
April 4, 2007
BANK OF BARODA Vs. SATHEESH JOSEPH PEREIRA
September 27, 2007
BANK OF BARODA Vs. K NATARAJAN
March 13, 2007
BANK OF BARODA Vs. RAMGOPAL AGARWAL
July 19, 2007
BANOBAI Vs. UNION OF INDIA
September 28, 2007
BANSAL COT MARKETING Vs. UNITED INDIA INSURANCE CO LTD
March 24, 2007
BARINDER KAUR Vs. CHANDER MALHOTRA
July 31, 2007
BASSI HOSPITAL PVT LTD Vs. PANKAJ GUPTA
September 10, 2007
BERO COLD STORAGE Vs. UCO BANK THROUGH CHAIRMAN
September 28, 2007
BHAGAT RAM Vs. UTTARI HARYANA BIJLI VITRAN NIGAM LTD. AND ORS.
April 18, 2007
BHALCHANDRA MADHUKAR GANU Vs. SANJAY MANOHAR GADGIL
November 14, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. JAGDISH PRASAD THAKUR
June 15, 2007
BHARATH NIKETHAN ENGINEERING COLLEGE Vs. DILU SASIDHARAN
March 13, 2007
BHASKAR SEN Vs. AMERICAN EXPRESS BANK LTD
July 31, 2007
BHUPENDRA OJHA Vs. PRINCIPAL THE RADIANT WAY SCHOOL
March 21, 2007
BHUPINDER CHAUDHARY Vs. UNITED INDIA INSURANCE CO LTD
September 17, 2007
BIHAR STATE ELECTRICITY BOARD Vs. RAJESHWAR THAKUR
April 30, 2007
BIJOY KUMAR AGARWALA Vs. NEW INDIA ASSURANCE COMPANY LIMITED
September 17, 2007
BIRDI CHAND Vs. UNITED INDIA INSURANCE CO LTD
October 22, 2007
BIRENDRA KUMAR SINHA Vs. BHAGWAT PRASAD BHAGWAT
September 18, 2007
BISWANATH DAS Vs. BIJOY SINHA ROY AND ORS
September 12, 2007
BITONI Vs. SATYA NARAIN CHAUHAN
February 26, 2007
BOARD OF SCHOOL EDUCATION BHIWANI Vs. ANKUSH DEVI
February 6, 2007
BOARD OF SECONDARY EDUCATION Vs. SASMITA MOHARANA
February 5, 2007
BRANCH SECRETARY & ANR Vs. ARJUN RAM & ORS
July 13, 2007
BRIG J S BAWA Vs. NEW INDIA ASSURANCE CO LTD
April 16, 2007
BRIG RETD KAMAL SOOD GURGAON Vs. DLF UNIVERSAL LTD
April 20, 2007
BRITISH AIRWAYS Vs. MONA BHOG
January 24, 2007
BRITISH AIRWAYS Vs. RABINDRA NATH PATI
December 26, 2007
BSES RAJDHANI POWER LTD. Vs. R.S. PRODUCTS PVT. LTD.
November 23, 2007
C B RAMACHANDRA REDDY Vs. KAMALA DEVI
March 30, 2007
C G STATE ELECTRICITY BOARD Vs. HOLY CROSS HOSPITAL
June 5, 2007
C KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
January 2, 2007
C S RANDHAWA Vs. PUNJAB NATIONAL BANK & ORS
February 5, 2007
C.V.S.R. PRASAD Vs. VASUDHA NURSING HOME AND ANR.
August 31, 2007
CADBURY INDIA LIMITED Vs. JAGRUT NAGRIK
September 28, 2007
CANARA BANK Vs. T PAPA
June 5, 2007
CANARA BANK Vs. M RAMAJEYAM
July 27, 2007
CANARA BANK Vs. K S SEETHARAMA
February 26, 2007
CANARA BANK Vs. RENI KAPOOR
March 1, 2007
CARGO TARPAULIN INDUSTRIES Vs. MALLIKARJUN B KORI
July 5, 2007
CASTROL INDIA LTD Vs. MAHESH TAKHTANI
October 31, 2007
CEAT LIMITED Vs. ROURKELA CONSUMERS FRONT
April 2, 2007
CEMENT CORPORATION OF INDIA LTD Vs. UNITED INDIA INSURANCE COMPANY
December 17, 2007
CENTRAL ELEC SUPPLY COMPANY LTD Vs. ATAL BEHARI KANUNGO
August 21, 2007
CENTRAL SILK BOARD MINISTRY OF TEXTILES Vs. R JAYALAKSHMI
May 17, 2007
CESC LIMITED Vs. ANJAN DEY
May 23, 2007
CHAIRMAN AND MANAGING DIRECTOR CITY UNION BANK LTD Vs. R CHANDRAMOHAN
February 1, 2007
CHAIRMAN, HONMURGI V.K.S.S. Vs. SIDLING GIRMAL MOGLAI
March 23, 2007
CHANDIGARH CLINICAL LABORATORY Vs. JAGJEET KAUR
August 30, 2007
CHANDIGARH HOUSING BOARD Vs. INDIAN EXPRESS EMPLOYEES CO-OPERATIVE HOUSE BUILDING SOCIETY LTD
August 21, 2007
CHANDIGARH HOUSING BOARD Vs. LILY BAWA
September 6, 2007
CHANDIGARH HOUSING BOARD Vs. SURJIT SINGH SANDHAWALIA
September 14, 2007
CHANDIGARH HOUSING BOARD Vs. AVTAR SINGH
July 12, 2007
CHANDIGARH HOUSING BOARD Vs. SAPNA SINGLA
August 14, 2007
CHANDIGARH PETRO FOAM PVT LTD Vs. UNITED INDIA INSURANCE CO LTD
April 17, 2007
CHANDRA PRAKASH KHANNA Vs. GIRIJA SHANKER TAMTA AND ORS.
February 15, 2007
CHANDRAMMA Vs. DINESH RAO
February 28, 2007
CHANTAM REDDY MANJUNATH REDDY Vs. PALM GROVE NURSERY
March 21, 2007
CHARU CHANDRA DASMOHAPATRA Vs. CENTRAL PROVIDENT FUND COMMISSIONER
January 15, 2007
CHERYL AZAVEDO Vs. SCISSOR OVER COMB
January 8, 2007
CHHATTISGARH STATE ELECTRICITY BOARD Vs. YOGESH KUMAR VARSHANEY
June 5, 2007
CHHATTISGARH STATE ELECTRICITY BOARD Vs. INDRA DEV CHOUDHARY
November 30, 2007
CHIEF ADMINISTRATOR HUDA PANCHKULA Vs. VEENA KUMARI
June 1, 2007
CHIEF POSTMASTER GENERAL J AND K CIRCLE Vs. GHULAM MOHAMMAD KUMAR AND ANOTHER
September 27, 2007
CHIMA ENGINEERING SERVICES Vs. SACHDEVA AND COMPANY
February 28, 2007
CHIMAI LAKRA Vs. UNITED INDIA INSURANCE COMPANY LTD
February 9, 2007
CHITRA BHUWADIA Vs. CHIRAYU HEALTH AND MEDICARE PVT LTD
July 11, 2007
CHOLAMANDALAM DBS FINANCE LTD Vs. KISHORE JAIN
November 28, 2007
CHOTI DEVI Vs. LIFE INSURANCE CORPORATION OF INDIA
October 9, 2007
CHRISTIAN MEDICAL COLLEGE AND HOSPITAL Vs. KULDEEP SINGH
March 13, 2007
CITIBANK N.A. Vs. S.N.AHMED
November 1, 2007
CITICORP MARUTI FINANCE LTD. Vs. S.VIJAYALAXMI
July 27, 2007
CO-OPERATIVE LAND DEVELOPMENT BANK Vs. V PERINBANAYAGAM
May 7, 2007
COFFEE BOARD Vs. K S SEETHARAMA
April 19, 2007
COL RAJEEV BHATNAGAR Vs. MORADABAD DEVELOPMENT AUTHORITY
July 27, 2007
COMMISSIONER EMPLOYEES PENSION SCHEME Vs. M P SURESH KUMAR
March 20, 2007
COMPAQ COMPUTERS I LTD Vs. ASHLEY SHANE
April 17, 2007
COMPUTER PRIDE INC USA Vs. SANJEEV KUMAR
July 2, 2007
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. NEW INDIA ASSURANCE CO LTD
December 13, 2007
CONSUMER EDUCATION AND RESEARCH SOCIETY Vs. AHMEDABAD MUNICIPAL CORPORATION
April 27, 2007
CONSUMERS INTERESTS PROTECTION AND RESEARCH ASSOCIATION CIPRA Vs. RAMESH CHABRA
December 31, 2007
CONTROLS & SWITCHGEAR COMPANY LTD Vs. DAIMLERCHRYSLER INDIA PVT LTD AND ORS
September 17, 2007
COONGHA MARINE PRODUCTS Vs. DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LIMITED
April 23, 2007
COX AND KINGS I LTD Vs. COL NARNE RANGA RAO
December 12, 2007
D K GANDHI Vs. M MATHIAS
August 6, 2007
D RAMA KRISHNA Vs. K SREE KUMAR REDDY
July 11, 2007
D RAMA RAJYAM Vs. P K VASUDEVA RAO
May 29, 2007
D T D C COURIER AND CARGO LTD Vs. MAHABIR PRASAD
September 6, 2007
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. SURESH KUMAR
May 24, 2007
DAKSHIN HARYANA BIJLI VITRAN NIGAM LTD Vs. RAM CHANDER
April 16, 2007
DANNU HYBRID COTTON SEED Vs. RAYARAKULA CHANDRAMOULI
July 13, 2007
DARISA BUILDERS PVT LTD Vs. PACOAL JOSE CORDO
November 15, 2007
DARISA BUILDERS PVT LTD Vs. MARINA CLIFFORD KHAN
February 13, 2007
DAUDA KHAN Vs. ISPAT GENERAL HOSPITAL
October 30, 2007
DAYA RAM Vs. UNION BANK OF INDIA
December 3, 2007
DEAN TIRUNELVELI MEDICAL COLLEGE HOSPITAL Vs. U SUBRAMANIAN
June 11, 2007
DELHI AUTO AND GENERAL FINANCE PVT LTD Vs. MEHRA GOEL AND CO
September 6, 2007
DELHI DEVELOPMENT AUTHORITY Vs. BANSI B SHAH
September 19, 2007
DELHI DEVELOPMENT AUTHORITY Vs. INDRA PRAKASH KATYAL
July 18, 2007
DELHI DEVELOPMENT AUTHORITY Vs. PARABASEE COOPERATIVE GROUP HOUSING SOCIETY LTD
April 23, 2007
DELHI IVF AND FERTILITY CLINIC Vs. LINA GOYAL
April 3, 2007
DELHI STOCK EXCHANGE Vs. RAVINDER PAL SINGH
December 20, 2007
DELTA AIRLINES INC. Vs. CONSUMER EDUCATION & RESEARCH SOCIETY
June 8, 2007
DEO KUMAR SINGH Vs. C B P SINHA
December 11, 2007
DESTINATION ONE Vs. PUNIT PAL KAUR
November 15, 2007
DEV RAJ SWAMI Vs. LIFE INSURANCE CORPORATION OF INDIA
December 3, 2007
DHANPATI DEVI Vs. NEW DELHI KARNATAKA TRANSWAYS AND ANR
November 22, 2007
DHARMENDRA CARPET Vs. LUJTHANSA GERMAN AIRLINES
May 14, 2007
DHIR SINGH Vs. HARYANA STATE ELECTRICITY BOARD
April 24, 2007
DHL WORLDWIDE EXPRESS Vs. G R PHARMA & ANR
February 26, 2007
DILBAGH HUSSAIN ALIAS DILBAGH SINGH Vs. SHARDA NURSING HOME
December 14, 2007
DIVISIONAL FOREST OFFICER Vs. TILAK RAJ
October 30, 2007
DR. VASUDEVA P. KAMATH Vs. VISHWANATH
March 21, 2007
DR. VIVEK MOHAN AND ANOTHER Vs. CANARA BANK
February 9, 2007
DULAR SINHA Vs. NIRBHAY DAS
September 19, 2007
E. RAM REDDY Vs. SOUTH CENTRAL RAILWAY
January 15, 2007
EFFICIENT OFFSET PRINTERS Vs. DELHI DEVELOPMENT AUTHORITY
September 7, 2007
EICHER TRACTORS Vs. B KUBENDRAPPA
October 30, 2007
ELECTROCOM MARKETING AND MANAGEMENT SERVICES Vs. DEPARTMENT OF HOSPITAL AND CLINICAL PHARMACY SERVICES MEDICAL COLLEGE HOSPITAL
December 17, 2007
EMDET ENGINEERS PVT LTD Vs. PUNJAB STATE ELECTRICITY BOARD
August 29, 2007
EMPLOYEES PROVIDENT FUND ORGANIZATION Vs. NARINDER SINGH
April 30, 2007
ESAKKIMUTHU Vs. P DHANAM
August 21, 2007
ESCOTEL MOBILE COMMUNICATIONS LIMITED Vs. RAJESH SETHI
March 30, 2007
ESTARAKULA RAMAVVA Vs. ORIENTAL INSURANCE COMPANY LTD
September 10, 2007
EUREKA FORBES LTD Vs. RENU VAISH
September 5, 2007
EXECUTIVE ENGINEER ELECTRICAL SOUTH CO NABARANGPUR ELECTRICAL DIVISION Vs. P MOTYALU
May 1, 2007
FAST TELECAST PVT LTD Vs. ABDUL NAZAR ZAIN
October 1, 2007
FEDERAL BANK LTD Vs. ARBEE STAR MARITIME AGENCIES P LTD
March 26, 2007
FIAT INDIA PVT LIMITED Vs. S K VERMA
November 19, 2007
G KANDASWAMY Vs. BANK OF INDIA
September 28, 2007
G KOTHAINACHIAR Vs. BRANCH MANAGER UNITED INDIA INSURANCE CO LTD
October 29, 2007
G S JHALA Vs. PAWAN KUMAR
April 20, 2007
GANESH GRIH NIRMAN SAHAKARI SAMITI Vs. C G DONGRE
August 21, 2007
GANGA HIGHER SECONDARY SCHOOL Vs. C NITHYA MINOR
May 18, 2007
GANPAT RAI HANS Vs. TATA ENGINEERING & LOCOMOTIVE COMPANY LIMITED
March 22, 2007
GAURAV Vs. ESCORTS LTD.MEDICAL CENTRE
September 7, 2007
GEETA BHATIA Vs. ORIENTAL INSURANCE COMPANY LIMITED
February 21, 2007
GEETHA ALAGUVEL Vs. K B VISHWANATH BHAT
January 25, 2007
GENERAL MOTORS NOW DEFUNCT Vs. SWARAN SINGH
July 17, 2007
GHAZIABAD DEV AUTHORITY Vs. ASHOK KUMAR GANDHI
November 20, 2007
GHAZIABAD DEVELOPMENT AUTHORITY Vs. COL.R.N.KALRA
February 28, 2007
GHAZIABAD DEVELOPMENT AUTHORITY Vs. PRADEEP KUMAR
February 26, 2007
GHULAM NABI Vs. NEW INDIA ASSURANCE CO LTD
March 9, 2007
GIAN CHAND GUPTA Vs. NATIONAL INSURANCE COMPANY LTD
April 23, 2007
GIRISH MEGHRAJ JAIN Vs. AJIT RAWETKAR AND COMPANY
October 22, 2007
GIYA INTERNATIONAL Vs. PUNJAB STATE ELECTRICITY BOARD
June 4, 2007
GOKULANAND SAHAY (DR.) Vs. CHIEF MANAGER, TELECOMMUNICATION, PATNA AND ORS.
July 31, 2007
GOLDEN HOLIDAYS TOUR Vs. PHILOMENA ALMEIDA
February 26, 2007
GOVT COLLEGE FOR GIRLS SEC 11 CHANDIGARH Vs. SURINDER GILL
March 13, 2007
GOYAL ROAD CARRIER Vs. ORIENTAL INSURANCE CO LTD
February 5, 2007
GTE TRADING CO PVT LTD Vs. NEW INDIA ASSURANCE CO LTD
March 28, 2007
GUJRANWALA GURU NANAK INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs. GITIKA KAPOOR
February 13, 2007
GULAB ROAD LINES Vs. ORIENTAL INSURANCE CO LTD & ORS
January 5, 2007
GULF AIR COMPANY Vs. DILIP SHAH
January 18, 2007
GUPTA SALES CORPORATION Vs. UNITED INDIA INSURANCE COMPANY LTD
April 17, 2007
GURBHAGAT SINGH Vs. BHARAT SEEDS CORPORATION
May 15, 2007
GURDASPUR CENTRAL COOPERATIVE BANK LTD Vs. PREM SINGH
March 28, 2007
GURINDER KAUR Vs. LIFE INSURANCE CORPORATION OF INDIA
April 11, 2007
GURPRIT SINGH DHILLON Vs. CHIEF ADMINISTRATOR, PUDA
March 22, 2007
GURU JAMBHESHWAR UNIVERSITY Vs. DIMPLE BANSAL
May 11, 2007
GURUVAMMAL Vs. G NAVANEETHAN
May 7, 2007
H M MANJUNATH Vs. H MANJAPPA
September 7, 2007
H P HORTICULTURE PRODUCE MARKETING AND PROCESSING CORPN LTD Vs. UNITED INDIA INSURANCE CO LTD
August 7, 2007
H P KRISHNA Vs. MANJUNATH ORTHOPEDIC AND TRAUMA CENTRE
September 3, 2007
H S E B NOW H V P N Vs. HARI SINGH
July 16, 2007
H S SHARMA Vs. INDRAPRASTHA APOLLO HOSPITAL
February 1, 2007
HALDI RAM MARKETING PVT LTD Vs. ARUN KUMAR
August 30, 2007
HAMDARD DELHI Vs. RAM AVTAR
January 3, 2007
HANUMANTHARAYAPPA Vs. GOETZE INDIA LIMITED
August 28, 2007
HARISH GOYAL Vs. JAIPUR DEVELOPMENT AUTHORITY
February 5, 2007
HARISHANKAR SINGH Vs. LIFE INSURANCE CORPORATION OF INDIA
May 15, 2007
HARPAL KOUR Vs. JET AIRWAY INDIA LTD
December 12, 2007
HARPAL SINGH Vs. NEW RUBY HOSPITAL AND NURSING HOME PVT LTD
May 16, 2007
HARYANA STATE AGRICULTURAL MARKETING BOARD & ORS Vs. UTTAM SINGH
December 20, 2007
HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs. ISHWAR SINGH
March 5, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SURINDER KAPOOR
February 22, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ DULARI GUPTA
February 5, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. HARI RAM
April 10, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PARDEEP KUMAR
August 21, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAKESH SOOD
September 6, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. RAJ SINGH AHLAWAT
September 10, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. EX-SUBEDAR MAHIPAL SINGH
October 4, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NARENDER KUMAR
July 27, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. SIDHARTH PUNIA
June 20, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. CHARAN SINGH
April 6, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. NIRMALA DEVI
October 24, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. KAMLESH RANI
October 24, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR Vs. JAG MOHAN
November 2, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY PANCHKULA Vs. VINOD KUMAR
September 11, 2007
HARYANA VIDYUT PARSARAN NIGAM LTD Vs. AGGARWAL ICE FACTORY
May 10, 2007
HASMUKH F PRAJAPATI Vs. SHASHIKALABEN
January 8, 2007
HDFC BANK LTD Vs. RAJENDER JAINA
October 4, 2007
HEM RAJ Vs. SR SUPERINTENDENT POSTS
July 11, 2007
HEWLETT PACKARD GLOBAL SOFT LTD Vs. UNITED INDIA INSURANCE CO LTD
May 14, 2007
HINDUSTAN FERTILIZER CORPORATION LTD Vs. GHAZIABAD DEVELOPMENT AUTHORITY
July 16, 2007
HINDUSTAN LATEX LIMITED Vs. CONTROL PRINT INDIA LIMITED
March 14, 2007
HINDUSTAN MOTORS LTD Vs. SHAMBHU SHARAN SINGH
March 5, 2007
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August 31, 2007
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October 5, 2007
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December 7, 2007
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August 21, 2007
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February 1, 2007
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May 24, 2007
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February 6, 2007
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November 29, 2007
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March 8, 2007
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November 27, 2007
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October 10, 2007
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April 2, 2007
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September 21, 2007
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December 13, 2007
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January 15, 2007
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April 10, 2007
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June 1, 2007
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May 28, 2007
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December 13, 2007
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August 16, 2007
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October 26, 2007
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January 15, 2007
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August 9, 2007
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June 5, 2007
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April 9, 2007
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October 11, 2007
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May 30, 2007
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March 2, 2007
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October 10, 2007
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January 8, 2007
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March 9, 2007
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February 15, 2007
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June 4, 2007
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July 27, 2007
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October 11, 2007
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February 5, 2007
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August 23, 2007
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August 24, 2007
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January 22, 2007
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July 11, 2007
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July 10, 2007
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October 22, 2007
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January 3, 2007
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March 3, 2007
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October 5, 2007
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November 12, 2007
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May 1, 2007
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January 9, 2007
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May 31, 2007
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July 4, 2007
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November 13, 2007
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April 10, 2007
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January 17, 2007
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January 23, 2007
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July 27, 2007
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December 4, 2007
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August 24, 2007
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August 10, 2007
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March 8, 2007
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January 9, 2007
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November 13, 2007
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December 11, 2007
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February 15, 2007
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November 15, 2007
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February 23, 2007
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May 1, 2007
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September 27, 2007
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February 6, 2007
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November 15, 2007
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March 14, 2007
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April 2, 2007
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December 20, 2007
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October 30, 2007
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March 5, 2007
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July 6, 2007
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March 7, 2007
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April 9, 2007
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March 8, 2007
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February 5, 2007
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September 3, 2007
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April 23, 2007
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August 30, 2007
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March 20, 2007
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March 9, 2007
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February 7, 2007
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October 8, 2007
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October 12, 2007
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November 27, 2007
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September 10, 2007
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December 20, 2007
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January 16, 2007
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November 20, 2007
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September 18, 2007
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September 2, 2007
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April 2, 2007
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September 28, 2007
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February 8, 2007
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September 19, 2007
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September 21, 2007
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February 8, 2007
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June 14, 2007
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August 7, 2007
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August 10, 2007
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April 24, 2007
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January 3, 2007
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January 8, 2007
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March 28, 2007
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November 15, 2007
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August 8, 2007
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April 10, 2007
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February 19, 2007
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April 10, 2007
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July 31, 2007
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February 28, 2007
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May 28, 2007
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January 12, 2007
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March 23, 2007
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May 31, 2007
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March 5, 2007
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August 30, 2007
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August 6, 2007
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July 27, 2007
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May 2, 2007
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July 6, 2007
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April 27, 2007
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April 26, 2007
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January 17, 2007
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December 18, 2007
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August 17, 2007
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November 6, 2007
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August 22, 2007
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February 28, 2007
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April 30, 2007
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June 19, 2007
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April 10, 2007
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December 20, 2007
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March 21, 2007
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July 20, 2007
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August 23, 2007
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January 19, 2007
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June 5, 2007
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February 5, 2007
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May 28, 2007
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January 16, 2007
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January 9, 2007
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August 20, 2007
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September 10, 2007
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August 9, 2007
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July 31, 2007
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August 2, 2007
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June 14, 2007
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January 8, 2007
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January 8, 2007
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September 20, 2007
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July 10, 2007
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September 25, 2007
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March 13, 2007
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January 19, 2007
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September 7, 2007
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March 5, 2007
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May 18, 2007
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March 7, 2007
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September 7, 2007
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June 26, 2007
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August 24, 2007
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March 22, 2007
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December 10, 2007
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January 5, 2007
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January 17, 2007
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March 8, 2007
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November 21, 2007
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August 3, 2007
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March 23, 2007
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January 24, 2007
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October 24, 2007
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July 4, 2007
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August 7, 2007
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December 18, 2007
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October 10, 2007
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August 30, 2007
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March 13, 2007
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January 4, 2007
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December 13, 2007
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April 11, 2007
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March 28, 2007
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May 21, 2007
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April 25, 2007
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April 24, 2007
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November 7, 2007
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November 5, 2007
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January 16, 2007
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August 30, 2007
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June 26, 2007
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September 24, 2007
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March 22, 2007
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August 31, 2007
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August 8, 2007
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January 16, 2007
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May 24, 2007
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April 24, 2007
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July 31, 2007
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December 20, 2007
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July 2, 2007
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May 15, 2007
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February 14, 2007
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March 9, 2007
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May 1, 2007
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July 17, 2007
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November 13, 2007
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May 14, 2007
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October 26, 2007
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July 12, 2007
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October 31, 2007
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January 18, 2007
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November 28, 2007
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October 12, 2007
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March 23, 2007
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April 27, 2007
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September 19, 2007
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May 15, 2007
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October 30, 2007
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October 31, 2007
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December 7, 2007
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October 3, 2007
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January 18, 2007
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October 11, 2007
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July 27, 2007
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August 16, 2007
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August 13, 2007
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October 23, 2007
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April 4, 2007
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February 23, 2007
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September 12, 2007
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August 29, 2007
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October 31, 2007
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May 16, 2007
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February 27, 2007
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December 12, 2007
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June 5, 2007
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April 19, 2007
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April 23, 2007
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December 3, 2007
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July 16, 2007
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July 26, 2007
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March 20, 2007
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September 28, 2007
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November 23, 2007
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May 22, 2007
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December 22, 2007
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January 22, 2007
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March 9, 2007
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November 22, 2007
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September 4, 2007
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September 5, 2007
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September 13, 2007
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July 26, 2007
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August 1, 2007
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August 6, 2007
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July 3, 2007
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January 22, 2007
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May 22, 2007
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May 29, 2007
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May 15, 2007
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May 3, 2007
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April 18, 2007
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January 29, 2007
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April 18, 2007
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April 19, 2007
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June 27, 2007
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August 21, 2007
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December 26, 2007
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August 23, 2007
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May 31, 2007
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January 16, 2007
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May 11, 2007
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April 2, 2007
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May 7, 2007
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April 19, 2007
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July 11, 2007
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July 19, 2007
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July 31, 2007
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July 3, 2007
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May 1, 2007
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May 8, 2007
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May 4, 2007
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January 29, 2007
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November 27, 2007
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October 16, 2007
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November 13, 2007
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November 20, 2007
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June 20, 2007
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August 9, 2007
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June 27, 2007
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February 26, 2007
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February 15, 2007
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March 15, 2007
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March 12, 2007
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April 22, 2007
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April 12, 2007
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May 4, 2007
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May 9, 2007
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May 17, 2007
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February 26, 2007
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June 5, 2007
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August 6, 2007
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September 28, 2007
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October 12, 2007
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May 15, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. CHAIRMAN-CUM-MANAGING DIRECTOR ORISSA STATE WAREHOUSING CORPORATION
April 26, 2007
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April 24, 2007
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February 12, 2007
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April 24, 2007
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February 28, 2007
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September 14, 2007
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October 12, 2007
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September 7, 2007
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July 4, 2007
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December 4, 2007
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August 24, 2007
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March 5, 2007
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July 19, 2007
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March 19, 2007
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May 28, 2007
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September 6, 2007
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December 3, 2007
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November 8, 2007
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March 30, 2007
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May 17, 2007
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January 11, 2007
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July 31, 2007
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February 12, 2007
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May 25, 2007
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January 25, 2007
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June 27, 2007
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November 16, 2007
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April 10, 2007
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December 4, 2007
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November 21, 2007
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October 31, 2007
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December 18, 2007
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January 19, 2007
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July 6, 2007
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September 11, 2007
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September 25, 2007
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February 15, 2007
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July 17, 2007
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April 18, 2007
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May 15, 2007
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May 9, 2007
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May 28, 2007
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July 6, 2007
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July 3, 2007
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November 30, 2007
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March 12, 2007
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August 31, 2007
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September 25, 2007
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April 18, 2007
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December 20, 2007
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September 26, 2007
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November 29, 2007
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June 26, 2007
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February 9, 2007
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August 3, 2007
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November 26, 2007
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November 15, 2007
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October 24, 2007
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January 22, 2007
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July 3, 2007
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April 20, 2007
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December 20, 2007
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January 19, 2007
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