Case Index

Title
Date
A.K. SAHAY Vs. STATE OF (BIHAR) JHARKHAND
May 16, 2007
A.K.GUPTA Vs. STATE OF BIHAR
May 14, 2007
AASHIRBAD CONSTRUCTION PRIVATE LTD Vs. JAMSHEDPUR NOTIFIED AREA COMMITTEE
August 8, 2007
ABHAY KUMAR SHROFF Vs. COMMISSIONER OF INCOME TAX
February 14, 2007
ABHAY SINGH SURANA Vs. STATE OF JHARKHAND
April 25, 2007
ADARSH PAPER BOARD CO. PVT. LTD Vs. BANK OF INDIA
August 17, 2007
ADHUNIK ALLOYS AND POWER LTD Vs. UNION OF INDIA
April 4, 2007
ADITYA KUMAR MANDAL Vs. RANCHI UNIVERSITY, RANCHI
June 22, 2007
AJAY ANGELO Vs. STATE OF JHARKHAND
April 5, 2007
AJAY CHANDRA DHAR Vs. STATE OF BIHAR
April 27, 2007
AJAY KR.JAIN @ AJAY KR.KALA @AJAY KUMAR JAIN Vs. STATE OF JHARKHAND
April 11, 2007
AJAY KUMAR Vs. RAM PRASAD SAHU
August 28, 2007
AJAY KUMAR JALAN @ AJAY JALAN Vs. STATE OF JHARKHAND
February 13, 2007
AJAY KUMAR SINHA Vs. MAYA SINHA
April 19, 2007
AJAY MUNJAL MEMORIAL TRUST Vs. POWER GRID CORPORATION OF INDIA LTD
July 18, 2007
AJAY MUNJAL MEMORIAL TRUST Vs. POWER GRIED CORPORATION OF INDIA LTD
May 7, 2007
AJAY THAKUR Vs. STATE OF JHARKHAND
December 20, 2007
AJAY TRANSPORT COMPANY Vs. CENTRAL COAL FIELDS LTD
September 7, 2007
AJIBURE SHEIKH Vs. THE STATE OF JHARKHAND AND ORS.
September 14, 2007
AJIT KUMAR Vs. STATE OF JHARKHAND
November 2, 2007
Ajit Kumar Mahato Vs. State Of Jharkhand
September 28, 2007
AJIT MAHTO Vs. BATASI DEVI
December 14, 2007
AJIT PRASAD VERMA Vs. STATE OF JHARKHAND THROUGH THE LAW SECRETARY
February 21, 2007
ALAKH NIRANJAN Vs. DAMODAR VALLEY CORPORATION
December 13, 2007
ALCAST ENGINEERING PVT.LTD. Vs. BIHAR STATE ELECTRICITY BOARD
September 10, 2007
Alimuddin Ansari And Suleman Ansari Vs. State Of Jharkhand
October 30, 2007
AMAR SINGH Vs. SWARN SINGH
May 15, 2007
AMARENDRA KUMAR Vs. STATE OF JHARKHAND
March 1, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 10, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 26, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
May 1, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 30, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 18, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 17, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 16, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 12, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 11, 2007
AMIT AMBAR KACHHAP Vs. UNION OF INDIA
April 20, 2007
AMIT KUMAR Vs. SUDESH KUMAR MAHTO
July 6, 2007
AMIT RAJ ENTERPRISES Vs. UCO BANK
August 23, 2007
AMOD PRASAD RAM Vs. STATE OF JHARKHAND
May 4, 2007
AMULYA RATAN PRAMANIK Vs. STATE OF JHARKHAND
November 27, 2007
ANAND KARJI @ SOMA KARJI Vs. STATE OF BIHAR
March 13, 2007
ANAND KUMAR @ R. ANAND, Vs. THE STATE OF JHARKHAND AND ANR.
June 15, 2007
Ananda Sen Vs. State of Jharkhand
September 18, 2007
ANANDI SINGH Vs. STATE OF JHARKHAND
January 17, 2007
ANIL BESRA Vs. STATE OF JHARKHAND, ROJLINA KISKU AND PATRAS BESRA
August 31, 2007
ANIL KUMAR Vs. STATE OF JHARKHAND
December 6, 2007
Anil Kumar Vs. State of Jhar.
September 14, 2007
ANIL KUMAR AND SAKIL AHMAD Vs. STATE OF JHARKHAND
June 12, 2007
ANIL KUMAR MISHRA Vs. UNION OF INDIA
August 10, 2007
ANJAN KUMAR ROY Vs. STATE OF JHARKHAND
September 26, 2007
ANJANA GORAI Vs. UNION OF INDIA
August 28, 2007
ANWARI BEGUM Vs. STATE OF BIHAR
April 13, 2007
ARBIND KUMAR UPADHYAY Vs. STATE OF BIHAR
July 6, 2007
ARCHANA GOEL Vs. NAV RATAN BALASIA
April 5, 2007
AREA) OF B.C.C.L.THROUGH SRI DINESH CHANDRA JHA, GENERAL MANAGER Vs. THEIR WORKMEN REPRESENTED BY THE SECRETARY, JANTA MAZDOOR SANGH
September 4, 2007
ARUN JAISWAL Vs. STATE OF JHARKHAND
April 26, 2007
ARUN KUMAR Vs. STATE OF JHARKHAND
January 5, 2007
ARUN KUMAR DUBEY Vs. STATE OF JHARKHAND
February 2, 2007
ARUN KUMAR MISHRA Vs. STATE OF JHARKHAND
August 30, 2007
ARUN MAHTO Vs. CENTRAL COALFIELDS LIMITED
March 7, 2007
ARVIND KUMAR AGARWAL Vs. STATE OF JHARKHAND
December 18, 2007
ARVIND KUMAR TIWARY Vs. STATE OF JHARKHAND
February 17, 2007
ARVIND KUMAR TIWARY Vs. THE STATE OF JHARKHAND & ORS.
February 19, 2007
ARVIND TECHNO ENGINEERS LIMITED THROUGH MANOJ KUMAR Vs. STATE OF BIHAR (NOW JHARKHAND), SECRETARY, TRANSPORT, JOINT TRANSPORT
November 23, 2007
ASHISH KUMAR KAR Vs. STATE OF JHARKHAND
September 11, 2007
ASHOK KUMAR MANDAL Vs. STATE OF JHARKHAND
November 27, 2007
ASHOK KUMAR SINGH Vs. PRABHAT KUMAR GHOSE
December 5, 2007
ASRAR KHAN Vs. STATE OF JHARKHAND
August 17, 2007
ATIBIR HI-TECH PVT. LTD Vs. STATE OF JHARKHAND
January 11, 2007
ATWA TIRKEY Vs. STATE OF JHARKHAND
December 20, 2007
AVIJIT GHOSH Vs. STATE OF JHARKHAND
May 16, 2007
AWADH KISHORE NARAIN Vs. STATE OF JHARKHAND
December 5, 2007
AWADH NANDAN PRASAD Vs. THE COMMISSIONER, CHOTANAGPUR DIVISION
March 26, 2007
AYUB MIAN ALIAS MD. AYUB AND ANOTHER Vs. MD. JAMALUDDIN AND ANOTHER
January 15, 2007
B KUMAR Vs. STATE OF JHARKHAND
November 27, 2007
B.KANTAMMA Vs. B.KRISHNA REDDY
August 28, 2007
B.O.C.India Ltd. Vs. The State Of Jharkhand
November 2, 2007
B.P.SENGUPTA Vs. STATE OF BIHAR
April 17, 2007
BABLU MARANDI Vs. EASTERN RAILWAY DIVISION THROUGH DIVISIONAL RAILWAY MANAGER
June 20, 2007
BABU LAL CHAUHAN Vs. RITA DEVI & ANR.
April 18, 2007
BABUA HANSDA Vs. STATE OF JHARKHAND
March 15, 2007
BABULAL MANJHI Vs. STATE OF JHARKHAND
August 21, 2007
BABY DEVI Vs. NATIONAL INSURANCE COMPANY LTD
July 17, 2007
BACHOO RAM Vs. JHARKHAND STATE ELECTRICITY BOARD
January 12, 2007
BADAN HANSDA Vs. STATE OF BIHAR
April 5, 2007
Bahadur Yadav Vs. State of Jharkhand
June 26, 2007
BAIDYANATH SINGH Vs. STATE OF JHARKHAND
August 8, 2007
BAIJNATH RAM Vs. STATE OF BIHAR
July 24, 2007
BAJRANGI DAS Vs. STATE OF BIHAR
March 26, 2007
BAL SAKHA Vs. STATE OF JHARKHAND
April 25, 2007
BAL SAKHA Vs. STATE OF JHARKHAND
September 4, 2007
BAL SAKHA Vs. STATE OF JHARKHAND
January 15, 2007
Baldeo Raj Vs. State of Jharkhand
October 5, 2007
BALDEO SAO Vs. STATE OF JHARKHAND
April 2, 2007
Baleshwar Paswan Vs. The State Of Jharkhand
November 2, 2007
BALESHWAR PRASAD Vs. STATE OF JHARKHAND AND ORS.
November 7, 2007
BALESHWAR SINGH Vs. R.K.SRIVASTAVA
December 3, 2007
BALESHWAR YADAV ALIAS SHYAMJI Vs. STATE OF JHARKHAND
December 11, 2007
BALI PURAN Vs. SAHEBA PURAN
March 30, 2007
BALKU SINGH Vs. STATE OF JHARKHAND
November 21, 2007
BANDANA JHA Vs. STATE OF JHARKHAND
July 18, 2007
BANDWAN SOUTH LAMP CO Vs. SMT. JATILA SINGH AND ORS.
March 22, 2007
BANGALORE RAM PRASAD ALIAS B R PRASAD Vs. STATE OF JHARKHAND
June 15, 2007
BANK OF INDIA Vs. GOBARDHAN BHAGAT
August 3, 2007
BARJESH SINGH Vs. STATE OF JHARKHAND
April 2, 2007
BARTU ORAON Vs. REGIONAL COMMISSIONER, COAL MINES PROVIDENT FUND, REGION II
May 18, 2007
BASANT KUMAR SINGH Vs. STATE OF BIHAR
July 20, 2007
BASANT LAL BARNWAL Vs. STATE OF JHARKHAND
February 13, 2007
BASANT SAHU Vs. STATE OF JHARKHAND
August 27, 2007
BASANT SINGH Vs. STATE OF JHARKHAND
March 16, 2007
BASANTI DEVI Vs. GIRDHARI RANA
June 28, 2007
BASTACOLLA COLLIERY CO.PVT.LTD Vs. CENTRAL BANK OF INDIA
June 26, 2007
BECHAN MANJHI Vs. STATE OF JHARKHAND
February 6, 2007
BELAL SHEIKH Vs. STATE OF BIHAR
April 6, 2007
BHABANAND SAHU Vs. STATE OF BIHAR (NOW JHARKHAND)
April 18, 2007
BHADRA DEHRI Vs. STATE OF BIHAR
February 22, 2007
BHAGIRATH YADAV Vs. STATE OF BIHAR
July 20, 2007
BHAGTA MUNDA Vs. STATE OF BIHAR
April 26, 2007
BHAGWAN YADAV Vs. UNION OF INDIA
June 27, 2007
BHAIRO THAKUR Vs. STATE OF BIHAR
March 13, 2007
BHAKTI BALA DASI Vs. BALDEO PANDIT
February 21, 2007
BHARAT CATERERS Vs. STATE OF JHARKHAND
March 2, 2007
BHARAT COKING COAL LIMITED Vs. THEIR WORKMEN BEING REPRESENTED BY SRI B.K.GHOSE, EXECUTIVE MEMBER
July 13, 2007
Bharat Coking Coal Limited Vs. The State Of Jharkhand
October 31, 2007
BHARAT NISHAD Vs. STATE OF JHARKHAND
January 4, 2007
BHARAT ORAWN Vs. STATE OF JHARKHAND
November 21, 2007
BHARAT RAJ SINGH Vs. STATE OF JHARKHAND
April 5, 2007
BHAVESH KANT JHA Vs. STATE OF JHARKHAND
August 20, 2007
BHAWANI PRASAD SRIVASTAVA @ BHAWANI LAL Vs. STATE OF BIHAR
April 12, 2007
BHOLA RAM Vs. STATE OF JHARKHAND
August 30, 2007
BHOLA SINGH Vs. STATE OF JHARKHAND
August 7, 2007
Bhola Tudu Vs. State of Jharkhand
October 11, 2007
BHOLI KUMAR BHOJGARIYA Vs. STATE OF JHARKHAND
July 4, 2007
BHUNESHWAR ORAON Vs. RANDASI ORAON
November 23, 2007
BHUNESHWAR PRASAD Vs. STATE OF JHARKHAND
June 26, 2007
BIBHISAN MAHATO Vs. STATE OF JHARKHAND
December 17, 2007
BIDYA NAND Vs. STATE OF JHARKHAND
July 4, 2007
BIGAL @ BIGLAHA MAHTO Vs. STATE OF JHARKHAND
March 26, 2007
BIHAR (NOW JHARKHAND) STATE MINERAL DEVELOPMENT CORPORATION LTD Vs. AIYSA BIBI
July 4, 2007
BIHAR AIR PRODUCTS LTD Vs. ASIATIC OXYZEN LTD
August 31, 2007
BIHAR COLLIERY KAMGAR UNION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL
April 3, 2007
BIHAR RUBBER COMPANY LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 23, 2007
BIHAR STATE FINANCE CORPORATION EMPLOYEES' FEDERATION Vs. BIHAR STATE FINANCE CORPORATION
February 12, 2007
BIHAR STATE HOUSING BOARD Vs. PHUL CHANDRA RAM
September 10, 2007
BIJAY KUMAR SINGH Vs. MANJU DEVI
November 29, 2007
BIJMA DEVI Vs. STATE OF JHARKHAND
May 4, 2007
BIMAL KUMAR AND BHOLA PRASAD MAHTO Vs. STATE OF JHARKHAND
January 18, 2007
BINAY KUMAR SINGH @ BINAY SINGH Vs. STATE OF JHARKHAND AND JHURI BAI
June 21, 2007
BINDA DEVI Vs. UNITED INSURANCE COMPANY LTD.
July 30, 2007
BINDU KUMHAR Vs. STATE OF BIHAR NOW JHARKHAND
January 9, 2007
BINOD KUMAR Vs. STATE OF JHARKHAND
February 27, 2007
BINOD KUMAR DAS Vs. STATE OF JHARKHAND
November 27, 2007
BINOD KUMAR NEWAR @ BINOD NEWAR Vs. STATE OF JHARKHAND
June 19, 2007
BINOD KUMAR RAI Vs. VINOBA BHAVE UNIVERSITY
November 1, 2007
BINOD KUMAR SHARMA Vs. STATE OF BIHAR
February 6, 2007
BIRBAL RAM ARYA Vs. STATE OF JHARKHAND
March 11, 2007
BIRBAL RAM ARYA Vs. STATE OF JHARKHAND
April 11, 2007
BIRENDRA KUMAR GUPTA Vs. BHUSHAN RAJWAR
July 3, 2007
BIRENDRA NARAYAN Vs. STATE OF JHARKHAND
January 11, 2007
BIRENDRA PRADHAN Vs. STATE OF JHARKHAND
August 31, 2007
BIRLA INSTITUTE OF TECHNOLOGY THROUGH ITS REGISTRA Vs. STATE OF JHARKHAND
January 12, 2007
BIRSA ORAON Vs. STATE
June 21, 2007
Bisheshwar Nath Singh Vs. State Of Jharkhand Through C.B.I.
October 6, 2007
BISHWANATH MANDAL Vs. AJAY KUMAR KAPRI
May 17, 2007
BISHWANATH RAM Vs. LAWANGWAS KUER
June 19, 2007
BISHWANATH SHAH Vs. STATE OF JHARKHAND
July 9, 2007
BISHWANATH SINGH Vs. STATE OF JHARKHAND
May 18, 2007
Bishwanath Singh Vs. State Of Jharkhand
September 24, 2007
BOKARO ROLLER FLOUR MILL THROUGH ITS PROPRIETOR MOHAN LAL CHANDAK Vs. BIHAR STATE FINANCIAL CORPORATION
April 19, 2007
BRAHMANAND TIWARI Vs. PRESIDING OFFICER LABOUR COURT JAMSHEDPUR
February 6, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SHAIL KUMARI DEVI
May 8, 2007
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs. RAMESH KUMAR SINHA AND ANOTHER
February 28, 2007
BRIJ NANDAN PRASAD VERMA Vs. STATE OF JHARKHAND
February 7, 2007
BUDHIMAN ORAON Vs. STATE OF JHARKHAND
April 11, 2007
BUDHRAM GOPE Vs. STATE OF JHARKHAND
August 28, 2007
BUDHUWA SARDAR Vs. STATE OF BIHAR
February 8, 2007
BURHNA TUDU Vs. STATE OF JHARKHAND
April 11, 2007
C. SUBRAMANIAM Vs. STATE OF JHARKHAND
May 16, 2007
C.C. VERMANI Vs. BIHAR STATE TOURISM DEVELOPMENT CORPORATION
May 2, 2007
C.I.T Vs. R.S.BAJWA AND CO.
September 5, 2007
CENTRAL COALFIELDS LIMITED Vs. N.VELAYUDHAN
June 28, 2007
CENTRAL FUEL RESEARCH INSTITUTE Vs. NATURE CARE
April 20, 2007
CHAIRMAN-CUM-MANAGING DIRECTOR, BCCL Vs. BINOD KUMAR SINGH
January 8, 2007
CHAITI DEVI Vs. STATE OF JHARKHAND
January 18, 2007
CHAITU GOPE AND SUKRA GOPE Vs. STATE OF BIHAR
April 18, 2007
Chandeshwar Prasad Vs. State of Bihar Now.Jharkhand
December 6, 2007
CHANDRA BHUSHAN Vs. STATE THROUGH C.B.I., SPE
June 21, 2007
CHANDRA KANT GOPALKA Vs. STATE OF JHARKHAND AND MUKHTAR AHMAD
March 30, 2007
CHANDRAI PAHARIYA Vs. STATE OF BIHAR
August 14, 2007
CHANDRIKA PD. SINGH @ CHANDRIKA SINGH Vs. STATE OF BIHAR
April 17, 2007
CHANDRIKA PRASAD AGRAWAL Vs. STEEL AUTHORITY OF INDIA LTD.
November 5, 2007
CHATRADHARY SINGH Vs. CENTRAL COAL FIELD LTD
April 9, 2007
CHHABI GHOSH Vs. STATE OF JHARKHAND AND ORS
October 3, 2007
CHHOTIYA @ TARKESHWAR MAHTO Vs. STATE OF BIHAR
March 23, 2007
CHIEF ENGINEER OF B P D P REO Vs. SCOOT WILSON KIRKPATRIK INDIA PVT LTD
March 23, 2007
CHILLI DEVI AND SOMARU LAL RAUT Vs. CENTRAL COAL FIELDS LTD
May 18, 2007
CHINA MANDAL Vs. STATE OF JHARKHAND
November 7, 2007
Chinta Sinku Vs. The State Of Jharkhand
November 7, 2007
CHITNTA SINKU Vs. STATE OF JHARKHAND
November 7, 2007
CHITRANJAN KUMAR Vs. COAL INDIA LTD
July 19, 2007
CINTAMANI PANDEY Vs. STATE OF BIHAR
May 10, 2007
Citizen Forum Through Its Convener, Nawal Kishore Singh Vs. State Of Jharkhand Through Chief Secretary
November 6, 2007
COMMISSIONER OF GIFT-TAX Vs. SANJAY KAPOOR
September 4, 2007
COMMISSIONER OF INCOME TAX Vs. MAHABIT PRASAD BAJAJ
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. SECRETARY
August 22, 2007
COMMISSIONER OF INCOME TAX Vs. EXPRESS PRINTING WORKS
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. VIJAY KUMAR ADUKIA
February 8, 2007
COMMISSIONER OF INCOME TAX Vs. COMPOSITE TOOLS COMPANY (INDIA) LTD
December 20, 2007
COMMISSIONER OF INCOME TAX Vs. AGRICULTURAL PRODUCE MARKET COMMITTEE
December 6, 2007
COMMISSIONER OF INCOME TAX Vs. SHRIMATI BHAGWANI DEVI, PROPRIETOR, WOOL HOUSE
September 18, 2007
COMMISSIONER OF INCOME TAX Vs. BINOD KUMAR
September 5, 2007
COMMISSIONER OF INCOME TAX Vs. EASTERN TAR (P) LTD
September 18, 2007
COMMISSIONER OF INCOME TAX, RANCHI Vs. EASTERN TAR (P) LIMITED
August 9, 2007
COMMISSIONER OF INCOME-TAX Vs. KARIMIA TRUST
September 18, 2007
COURT ON ITS OWN MINTION Vs. K K JHA
July 3, 2007
COURT ON ITS OWN MOTION Vs. K K JHA KAMAL
August 17, 2007
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
February 20, 2007
COURT ON ITS OWN MOTION Vs. STATE OF JHARKHAND
August 27, 2007
D.P.AGARWAL Vs. MOHAMMAD NUSHRAT, MANAGER
April 4, 2007
D.S.SHUKLA Vs. STATE OF JHARKHAND
August 28, 2007
DASHRATH PRASAD SHARMA Vs. STATE OF JHARKHAND THROUGH C.B.I.
August 27, 2007
DAULATI DEVI Vs. STATE OF BIHAR
May 10, 2007
DEBABRATA SAHA Vs. STATE OF JHARKHAND
March 30, 2007
DEBASHISH SOREN Vs. STATE OF JHARKHAND
November 2, 2007
DEENA NATH SINGH Vs. STATE OF JHARKHAND
February 22, 2007
DEEP CHANDRA VERMA, BIRENDRA RAM DAS, NARAYAN PASWAN AND MANOJ KUMAR VERMA Vs. STATE OF JHARKHAND
April 3, 2007
DEEPAK KUMAR Vs. STATE OF JHARKHAND
February 7, 2007
DEEPAK KUMAR Vs. STATE OF JHARKHAND
May 4, 2007
DEEPAK PRAKASH Vs. STATE OF JHARKHAND
August 17, 2007
DEO KRISHNA PRASAD @ LALOO Vs. STATE OF JHARKHAND
June 22, 2007
DEO SHARAN PRASAD Vs. STATE OF JHARKHAND
November 22, 2007
DEO SHARAN PRASAD Vs. STATE OF JHARKHAND
November 27, 2007
DEODHARI PANDEY Vs. STATE OF JHARKHAND
January 11, 2007
DEORAJ SINGH TRANSPORT CONTRACTOR Vs. CENTRAL COALFIELDS LTD
June 22, 2007
Deula Santhal Vs. State Of Bihar
October 8, 2007
Dev Narayan Prajapati @ Deo Narayan Prasad Vs. State of Jharkhand
September 27, 2007
DEVASHISH CHOUBEY Vs. UNION OF INDIA
January 22, 2007
DEVASHISH CHOUBEY Vs. UNION OF INDIA
November 22, 2007
DEVENDRA KUMAR PANDEY Vs. DEVENDRA BHAGAT AND ORS.
April 4, 2007
DEVI B.PARIKH Vs. STATE OF JHARKHAND
January 12, 2007
DEVILAL BHAGAT Vs. REKHA BHAGAT
December 18, 2007
DHAN KUMAR JAIN Vs. MAHASUKH MANGNI LAL
May 15, 2007
DHANBAD MOTOR COMPANY Vs. STATE OF BIHAR
August 24, 2007
DHIRENDRA NATH MANDAL Vs. STATE OF JHARKHAND
December 6, 2007
DHIRJU SINGH Vs. STATE OF JHARKHAND
April 11, 2007
DILIP SINGH @ DILIP KUMAR SINGH Vs. STATE OF JHARKHAND
May 2, 2007
DILIP SOREN Vs. STATE OF JHARKHAND
September 10, 2007
DILKESHWAR SAHU Vs. DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED
April 24, 2007
DINA NATH PRASAD AND MD.FEROZ Vs. STATE OF JHARKHAND
May 18, 2007
DINESH CHOUHAN Vs. STATE OF JHARKHAND
September 20, 2007
DINESH RAI Vs. STATE OF JHARKHAND
March 30, 2007
DIPALI CHAKRABORTY Vs. J K PRASAD
February 21, 2007
DISTRICT DEED WRITERS ASSOCIATION Vs. STATE OF JHARKHAND
February 28, 2007
DIVISIONAL MANAGER Vs. NAN BAI
January 18, 2007
DIVISIONAL MANAGER, NATIONAL INSURANCE CO.LTD Vs. BIJAY KUMAR SINHA AND SMT.MALTI DEVI
August 13, 2007
DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. AWADHESH KUMAR DUBEY AND ANR.
April 4, 2007
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. MD.ASLAM KHAN
August 27, 2007
DIWAKAR PRASAD MAHTO Vs. STATE OF JHARKHAND
December 3, 2007
DIWAKAR PRASAD SINGH Vs. STATE OF JHARKHAND
August 18, 2007
DR. LEELA SINGH, VINOBA BHAVE UNIVERSITY, THROUGH ITS REGISTRAR AND VICE CHANCELLOR, VINOBA BHAVE UNIVERSITY Vs. RAM SHARAN NISHAD AND ORS.
March 12, 2007
DUBRAJ ORAON Vs. STATE OF BIHAR
June 12, 2007
DUDH NATH PANDEY Vs. STATE OF JHARKHAND
August 25, 2007
DUDH NATH PANDEY Vs. STATE OF JHARKHAND
August 28, 2007
DURGA MUNDA Vs. STATE OF BIHAR
August 24, 2007
EHSAN ANSARI Vs. STATE OF JHARKHAND
March 30, 2007
EJAJUL HAQUE Vs. STATE OF JARKHAND
April 11, 2007
EMPLOYEERS IN RELATION TO MANAGEMENT OF LODNA COLLIERY Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
May 16, 2007
EMPLOYERS IN RELATION TO BARAREE COKE PLANT OF B C C LTD Vs. PRESIDING OFFICER CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL NO II DHANBAD
May 7, 2007
EMPLOYERS IN RELATION TO THE MANAGEMENT OF BHAGABANDH COLLIERY Vs. PRESIDING OFFICER
November 6, 2007
EMPLOYERS IN RELATION TO THE MANAGEMENT OF TISCO LTD Vs. CONCERNED WORKMAN
May 12, 2007
ETWA ORAON Vs. KUSUM DEVI
June 28, 2007
ETWA URAON Vs. STATE OF BIHAR
March 14, 2007
ETWARIA DEVI Vs. BHARAT COKING COAL LTD
September 6, 2007
EXPRESS PHOTO QSS COLOUR LAB.,RANCHI Vs. REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION,PATNA
October 1, 2007
FATIK MAHTO, NARAYAN BISWAS AND NAGINA MAHTO Vs. BHARAT COKING COAL LTD.THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR
August 31, 2007
FOOD CORPORATION OF INDIA Vs. RAVI KANT MOHTA
August 31, 2007
FOOD CORPORATION OF INDIA Vs. BHAGWAN DAS SAO
July 27, 2007
FOOD CORPORATION OF INDIA Vs. BIHAR TOBACCO INDUSTRIES
September 14, 2007
FREDRIC CHARLES SMITH Vs. ALOIS BARLA
January 4, 2007
GAMA NISHA AND MUNNA ANSARI Vs. CHOTTU MIAN
April 20, 2007
GANESH BAJPAI Vs. STATE OF BIHAR
March 13, 2007
GANESH TIWARI Vs. RAMAKANT TIWARI
January 9, 2007
GAURI CHAKRABORTY Vs. TATA IRON AND STEEL CO LTD
August 6, 2007
GAUTAM KUMAR DEY Vs. THEIR WORKMEN BEING REPRESENTED BY THE SECRETARY
September 11, 2007
GAUTAM VERMA Vs. STATE OF JHARKHAND
January 12, 2007
GAYTRI DEVI Vs. SUKHDEO PRASAD JAISWAL
August 8, 2007
GEETA AGARWAL Vs. STATE OF BIHAR
August 10, 2007
GEETA AGARWAL Vs. STATE OF JHARKHAND
June 22, 2007
GENERAL MANAGER KUSTORE AREA OF B C C L DHANBAD Vs. DUKHANI MANJHIAIN
July 26, 2007
GENERAL SECRATARY Vs. STATE OF JHARKHAND
July 5, 2007
GHANASHYAM TIWARI Vs. STATE OF JHARKHAND
June 19, 2007
GIRIJA PRASAD @ GIRISH PRASAD Vs. STATE OF JHARKHAND
March 2, 2007
GIRISH DEO PANDEY Vs. STATE OF JHARKHAND
January 10, 2007
Girish Kumar Vs. State Of Bihar (Now Jharkhand)
November 5, 2007
GIRJA DEVI Vs. NEW INDIA ASSURANCE CO LTD
May 1, 2007
GITA ENTERPRISES Vs. UNION OF INDIA
March 15, 2007
GODARO HANSDA Vs. STATE OF JHARKHAND
November 21, 2007
GOPAL SINGH Vs. STATE OF JHARKHAND
January 17, 2007
GOPAL VERMA ALIAS SHAHRU VERMA Vs. STATE OF BIHAR
January 16, 2007
GOPNATH MURMU Vs. STATE OF BIHAR
May 8, 2007
GORAKH SAH Vs. SARASWATI DEVI
July 23, 2007
Gour Bauri Vs. B.C.C.L., Dhanbad through its C.M.C.
January 10, 2007
GOUR CHANDRA MANDAL Vs. STATE OF BIHAR
February 23, 2007
GOUR MAHATO Vs. STATE OF JHARKHAND
April 11, 2007
GULAB CHAND MAHTO Vs. STATE OF BIHAR
March 13, 2007
GULAM KUTBUDDIN Vs. STATE OF JHARKHAND
June 22, 2007
GULI MAHTO Vs. STATE OF BIHAR
August 28, 2007
GUNA @ GUNADHAR MAHATO Vs. STATE OF JHARKHAND
February 13, 2007
GURDHU SOREN Vs. STATE OF BIHAR
February 7, 2007
H N PAREEK AND CO Vs. STATE OF JHARKHAND
January 11, 2007
Hanuman Lal Barnwal @ Hanuman Burnwal Vs. State Of Jharkhand And Janardan Prasad Burnwal
September 25, 2007
HARA MOHAN PRADHAN Vs. LACHU GOPE
November 27, 2007
HARE RAM SINGH Vs. BIHAR STATE CO OPERATIVE MILK
September 13, 2007
HARHAR NARAYAN DEO Vs. STATE OF JHARKHAND
August 30, 2007
HARI RAM PATAR Vs. STATE OF BIHAR
April 24, 2007
HARI SAO Vs. STATE OF JHARKHAND
June 22, 2007
HARIOM PRASAD Vs. STATE OF JHARKHAND
January 17, 2007
HARIOM PRASAD Vs. STATE OF JHARKHAND
January 10, 2007
HEMANT TOPPO Vs. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY
May 14, 2007
HEMLAL TURI Vs. BHARAT COKING COAL LIMITED
June 12, 2007
Hind Mazdoor Sabha Vs. State Of Jharkhand
October 11, 2007
HINDU PAHAN AND DOLKA PAHAN Vs. STATE OF BIHAR
August 1, 2007
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF JHARKHAND
February 9, 2007
Hira Nath Singh Vs. Bihar School Examination Board
October 4, 2007
HIRALAL MIRDHA Vs. STATE OF BIHAR NOW JHARKHAND
February 28, 2007
HOPO MANJHI Vs. STATE OF JHARKHAND
January 11, 2007
HRISHIKESH SINHA Vs. STATE OF BIHAR
July 27, 2007
Humayan Azam Vs. State of Jharkhand
September 13, 2007
IBRAHIM KHAN Vs. STATE OF BIHAR
April 9, 2007
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. STATE OF JHARKHAND THROUGH THE SECRETARY, DEPARTMENT OF LABOUR COURT OF JHARKHAND
January 18, 2007
INDIRA DEVI Vs. STATE OF JHARKHAND
November 19, 2007
INDO AUSTRALIAN HOSE MANUFACTURING PRIVATE LTD. Vs. STATE
August 30, 2007
INDRA BAI Vs. STATE OF JHARKHAND
February 12, 2007
INDRA KUMAR TANWANI Vs. STATE(THROUGH CBI)
April 3, 2007
INDRAJIT SINGH @ JITE Vs. STATE OF JHARKHAND
June 22, 2007
INDRASAN SINGH AND ORS. Vs. YUDHISTHIR SINGH AND ORS.
November 5, 2007
INDU BHUSHAN DWIVEDI Vs. STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY
March 29, 2007
ISMAIL MIAN Vs. STATE OF JHARKHAND
April 4, 2007
J.J.IRANI Vs. SHALIGRAM PATHAK
May 15, 2007
J.P. SHARMA Vs. STATE OF JHARKHAND
June 15, 2007
JADHUNANDAN RAI Vs. STATE OF JHARKHAND
June 25, 2007
Jagat Bandhu Mahapatra Vs. The State Of Jharkhand
November 6, 2007
JAGAT LOHAR AND KAILA LOHAR Vs. STATE OF JHARKHAND
June 22, 2007
JAGRA NATH MAHATO Vs. STATE OF BIHAR
February 6, 2007
JAIBUN NISHA Vs. STATE OF JHARKHAND
April 18, 2007
JAIGY ORAON Vs. NEW INDIA ASSURANCE CO LTD
January 25, 2007
JAKIR HUSSAIN Vs. STATE OF JHARKHAND
August 6, 2007
JANAB SALEEM SAHAB AND M.S.HODA @ MAZIDUR RAHMAN Vs. STATE OF JHARKHAND, KRISHNA MURARI SINGH, VINAY KRISHNA RAY AND ALOK KUMAR GUPTA
May 2, 2007
Janak Kumar Mishra Vs. State of Jharkhand
October 8, 2007
JAWAHARLAL SHARMA Vs. STATE OF JHARKHAND
January 18, 2007
JAWED JAMAL ANSARI Vs. PARAS NATH SAHU
July 12, 2007
JAY KUMAR SAH Vs. ANIL PRASAD KESHRI
March 28, 2007
JHABOO MAHATO Vs. STATE OF JHARKHAND
November 27, 2007
Jhaman Yadav Vs. Mahangu Yadav
September 18, 2007
JHARKHAND BANGABHASHI SAMITI THROUGH ITS SECRETARY Vs. STATE OF JHARKHAND
June 21, 2007
JHARKHAND HILL RESOURCES DEVELOPMENT SOCIETY Vs. UNION OF INDIA
August 17, 2007
Jharkhand Police Association, Wireless, Through Its Secretary, Thakur Ajit Kumar Vs. State Of Jharkhand
January 5, 2007
JHARKHAND SMALL INDUSTRIES ASSOCIATION Vs. STATE OF JHARKHAND
December 4, 2007
JITU MUNDA Vs. STATE OF BIHAR
April 23, 2007
JIWAN PRAKASH Vs. STATE OF JHARKHAND AND ANR
October 4, 2007
Jorong Danial Hirala Guria And Daddanji Sharma Vs. Union Of India
November 2, 2007
JUGAL MAHTO Vs. STATE OF BIHAR
April 6, 2007
JUWEL MINZ Vs. STATE OF JHARKHAND
March 28, 2007
K.I.C.METALIKS LTD Vs. STATE OF JHARKHAND
July 24, 2007
K.NARAYAN RAO Vs. STATE OF JHARKHAND
March 8, 2007
K.RADHAKRISHNAN NAIR Vs. UNION OF INDIA
December 6, 2007
KAFIL AHMAD Vs. STATE OF BIHAR THROUGH THE SECRETARY
June 27, 2007
KAILA MANDAL Vs. CENTRAL COAL FIELD LIMITED
February 19, 2007
KALLU MIAN Vs. STATE OF JHARKHAND
April 3, 2007
KAMAL GORAI Vs. MANKA GORAI
September 11, 2007
KAMAL KANT SINGH @ K.K.SINHA Vs. STATE OF JHARKHAND
August 27, 2007
KAMAL KISHORE PRASAD Vs. STATE OF JHARKHAND
February 7, 2007
KAMAL SINGH Vs. STATE OF JHARKHAND
April 9, 2007
KAMINI BARNWAL Vs. STATE OF JHARKHAND
January 24, 2007
KAMLESH KUMAR Vs. CENTRAL BUREAU OF INVESTIGATION
June 21, 2007
KAMTA PANDEY Vs. B.C.C.L.
August 8, 2007
KANDO DHABARIYA Vs. STATE OF JHARKHAND
April 2, 2007
KANDU PAHAN Vs. STATE OF JHARKHAND
December 12, 2007
KANHAI DHIBAR Vs. STATE OF JHARKHAND
January 11, 2007
KANHAI HANSDA Vs. STATE OF JHARKHAND
October 11, 2007
KANTI DEVI Vs. MD ZIYAUDDIN
May 11, 2007
KANTI THAKUR Vs. STATE OF JHARKHAND
April 20, 2007
KAPIL DEV SINGH Vs. STATE OF JARKHAND
April 6, 2007
Kapil Mahto Vs. State Of Jharkhand
April 11, 2007
KARTIK KUMAR SINGH Vs. STATE OF JHARKHAND
May 18, 2007
KASHI NATH RAM Vs. STATE OF JHARKHAND
May 18, 2007
KASHINATH BOHRA Vs. STATE OF JHARKHAND
May 16, 2007
KAVEE ENTERPRISES (P) LTD Vs. COMMISSIONER OF INCOME TAX
September 4, 2007
KEC INTERNATIONAL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
July 9, 2007
KEDAR BHUIYAN Vs. STATE OF JHARKHAND
April 5, 2007
KESHO MATHA Vs. STATE OF BIHAR
February 27, 2007
KHUB LAL SAO Vs. STATE OF JHARKHAND
December 19, 2007
KILLO D' KAMANI Vs. STATE OF JHARKHAND AND RAJU KUMAR PANDEY
March 30, 2007
KISHORE CHOUHAN Vs. STATE OF BIHAR
April 12, 2007
KISHORE KUMAR Vs. MD.HUSSAIN @ MD.HASIM @ MD.HUSAIN
April 9, 2007
Kishore Kumar Singh Vs. Bharat Coking Coal Limited, Dhanbad
September 26, 2007
KISHORI RAM GADIA Vs. MOSTT RASHIDAN BIBI
January 8, 2007
KRISHNA CHANDRA MAHTO Vs. NIRANJAN MAHTO
April 18, 2007
KRISHNA KANT MISHRA Vs. STATE OF JHARKHAND
January 17, 2007
Krishna Kumar Lal Vs. State Of Jharkhand
September 24, 2007
KRISHNA PANDEY Vs. SHEO SHANKAR PANDEY
August 24, 2007
KRISHNA RAM Vs. STATE OF BIHAR
April 11, 2007
KRISHNA TAMSOY, BUDHRAM TAMSOY, BONJ TAMSOY AND MATHURA TAMSOY Vs. STATE OF BIHAR
February 27, 2007
KRISHNANANDAN PRASAD Vs. BHARAT COKING COAL LTD
December 10, 2007
KROSS MANUFACTURERS (INDIA) PVT.LTD Vs. STATE OF JHARKHAND
August 20, 2007
KULDEEP SORENG Vs. STATE OF JHARKHAND
November 7, 2007
KULDIP RAM Vs. STATE OF JHARKHAND
November 28, 2007
KUMAR J Vs. STATE OF JHARKHAND
June 21, 2007
KUMAR VIRENDRA BALAJEE Vs. STATE OF JHARKHAND
January 4, 2007
KUNAL GAURAV Vs. STATE OF JHARKHAND
July 3, 2007
KUSUM BHUWANIA Vs. VIJENDRA KUMAR GOEL
August 10, 2007
LACHHAN MAHTO Vs. STATE OF JHARKHAND
July 11, 2007
LAKHAN KACHHAP Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
July 26, 2007
LAKHAN LALL PODDAR Vs. BHAGARTHI BHAGAT
April 6, 2007
LAKSHMAN PRASAD Vs. STATE OF JHARKHAND
December 3, 2007
LAKSHMI SINGH Vs. STATE OF JHARKHAND
April 4, 2007
LAL MOHAN HANSDA Vs. STATE OF JHARKHAND
November 2, 2007
LAL SURAJ Vs. STATE OF JHARKHAND
December 19, 2007
LAL SURENDRA NATH SAHDEO Vs. SINGH REFRACTORIES WORKS
July 6, 2007
LALAN SAO Vs. STATE OF BIHAR
June 22, 2007
Laldeo Prasad Singh Vs. Bihar State Electricity Board
September 12, 2007
LALKA TUDU Vs. STATE OF JHARKHAND
June 20, 2007
Larsen And Toubro Limited Vs. The State Of Bihar (Now Jharkhand)
November 2, 2007
LAXMAN PRASAD GUPTA Vs. STATE OF JHARKHAND
October 11, 2007
LENGA KUDADA Vs. STATE OF BIHAR
February 21, 2007
LUKHIRAM HANSDA Vs. STATE OF JHARKHAND
August 17, 2007
LUKNA SINKU Vs. STATE OF BIHAR
March 7, 2007
M MUKHOPADHAYA Vs. STATE OF JHARKHAND
March 16, 2007
M.Mukhopadhyaya Vs. State Of Jharkhand And R.Hota
March 16, 2007
Maa Bhawani Timber Vs. State Of Jharkhand
September 25, 2007
MADAN MOHAN PATHAK Vs. STATE OF BIHAR
August 7, 2007
MADAN PRAKASH Vs. STATE OF JHARKHAND
September 20, 2007
MADHU SUDAN MITTAL Vs. JHARKHAND STATE ELECTRICITY BOARD
May 8, 2007
MAGAN DEVI Vs. SOMA ORAON
November 30, 2007
MAHABIR KUMAR Vs. STATE OF JHARKHAND
September 7, 2007
Mahabir Prasad Jain Vs. C.I.T.
September 18, 2007
MAHABIR PRASAD SAHU Vs. STATE OF BIHAR
February 6, 2007
MAHABIR UDYOG Vs. STEEL AUTHORITY OF INDIA LTD
July 27, 2007
MAHADEO MURMU Vs. STATE OF BIHAR
April 6, 2007
MAHADEO ORAON Vs. STATE OF JHARKHAND
October 3, 2007
MAHADEO PRASAD BURNWAL Vs. ATPENDRA ROY CHOUDHARY
August 2, 2007
MAHADEO SHARMA Vs. STATE OF JHARKHAND
July 25, 2007
MAHESH GANJHU Vs. GOPAL RAM GANJHU
June 19, 2007
MAHESH KUMAR AAHUJA Vs. STATE OF JHARKHAND
December 19, 2007
MAHESHWAR TIWARI Vs. VINOBA BHAWE UNIVERSITY
February 5, 2007
MAKHAN PRASAD Vs. STATE OF JHARKHAND
March 19, 2007
MALA DEVI Vs. STATE OF JHARKHAND
September 5, 2007
MALTI DEVI Vs. UMESH RAWANI
July 19, 2007
MALTI DEVI Vs. STATE OF BIHAR
February 12, 2007
MALTI DEVI AND OTHERS Vs. SRI UMESH RAWANI AND OTHERS
July 10, 2007
MAMTA DEVI Vs. STATE OF JHARKHAND
April 9, 2007
MANAGEMENT OF GAMMON INDIA LIMITED Vs. PRESIDING OFFICER LABOUR COURT RANCHI
April 9, 2007
MANAGEMENT OF LODNA COLLIERY OF M/S. BHARAT COKING COAL LTD Vs. THE PRESIDING OFFICER, CENTRAL GOVT, INDUSTRIAL TRIBUNAL.
May 16, 2007
Managing Director, Sundaram Finance Limited And Mr.S.Suresh Vs. State Of Jharkhand
September 20, 2007
MANGAL PAHARIYA AND SUKHDEO KUMAR MAHTO Vs. STATE OF JHARKHAND
March 28, 2007
Mangal Tuddu Vs. State of Jharkhand
May 7, 2007
MANGAL TUDU Vs. STATE OF BIHAR
February 8, 2007
MANGAR SINGH Vs. STATE OF JHARKHAND
September 28, 2007
MANGLU PRASAD YADAV Vs. STATE OF JHARKHAND
July 30, 2007
MANIK PASWAN Vs. STATE OF JHARKHAND
April 10, 2007
MANIKA TOPPO Vs. CHAIRMAN CUM MANAGING DIRECTOR OF CCL
January 18, 2007
MANISH KUMAR GUPTA Vs. STATE OF JHARKHAND
February 22, 2007
MANISH KUMAR JAYASWAL Vs. STATE OF JHARKHAND
August 2, 2007
MANJU DEVI JAISWAL @ MANJU DEVI Vs. STATE OF BIHAR
February 26, 2007
MANOJ DUNGDUNG Vs. STATE OF JHARKHAND
April 4, 2007
MANOJ KUMAR Vs. STATE OF JHARKHAND
January 3, 2007
MANOJ KUMAR RAJWAR Vs. BHARAT COKING COAL LTD.THROUGH ITS CHAIRMAN CUM MD
April 3, 2007
Manoj Kumar Singh Vs. State of Jharkhand
October 5, 2007
MANOJ KUMAR SINGH AND SMT.ULKA SINGH Vs. KUSUM DHAWAN
April 5, 2007
MANSOOR MIAN AND HANIF MIAN Vs. STATE OF BIHAR
March 16, 2007
MANU DEVI Vs. CHEPIA MANATAIN
December 13, 2007
MANZAR AFAUUE Vs. WASI AHMAD
March 1, 2007
Marooti Coke Industries and Shri Marooti S.S.F. Industries Vs. Bharat Coking Coal
October 1, 2007
Matius Tirkey Vs. Jusuphin Lakra
September 14, 2007
MD. SHAMIM Vs. STATE OF JHARKHAND
November 21, 2007
MD. SIDDIQUE ANSARI Vs. STATE OF JHARKHAND
April 2, 2007
MD.AKHTAR HUSSAIN Vs. BANK OF INDIA, THROUGH THE REGIONAL MANAGER AND THE REGIONAL LABOUR COMMISSIONER
May 8, 2007
Md.Alam Vs. State of Bihar
July 30, 2007
MD.HABIB Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
December 10, 2007
MD.HAKIM ANSARI Vs. STATE OF JHARKHAND
March 16, 2007
MD.IDRISH Vs. STATE OF JHARKHAND THROUGH PRINCIPAL SECRETARY, GOVT.OF JHARKHAND
April 27, 2007
MD.ISHTIYAQUE Vs. STATE OF JHARKHAND
November 21, 2007
MD.MAQUSOOD ALAM Vs. SEIKH KARU
January 24, 2007
MD.QUYUMUDDIN AHMAD Vs. STATE OF JHARKHAND
June 15, 2007
MD.RAHIM @ ABDUL RAHIM Vs. MD.MAOIN
June 28, 2007
MD.SAMSHAD KHAN Vs. STATE OF JHARKHAND
April 4, 2007
MD.SAYEED Vs. STATE OF BIHAR NOW JHARKHAND THROUGH CBI
June 21, 2007
Md.Sayeed Vs. State of Jhrkhand (through CBI)
September 13, 2007
MD.TAYYEB ANSARI Vs. STATE OF JHARKHAND
April 11, 2007
MD.YUSUF Vs. STATE OF JHARKHAND
May 16, 2007
MEENA SINGH Vs. DIRECTOR CENTRAL TASSAR AND RESEARCH AND TRAINING INSTITUTE CENTRAL SILK BOARD
May 4, 2007
MEERA DEVI Vs. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN
December 3, 2007
Meri Elisia Lakra Vs. Principal Accountant General
March 13, 2007
MIHIR CHANDRA PANDEY Vs. CHANDI CHARAN PANDEY
July 27, 2007
MILAP TOPPO Vs. STATE OF BIHAR
April 6, 2007
MISRILALL JAIN Vs. STATE OF JHARKHAND
May 7, 2007
MITHU @ MITHLESH ROUT Vs. STATE OF BIHAR
March 20, 2007
MOHAN PRASAD SINHA Vs. STATE OF JHARKHAND THROUGH C.B.I.
August 3, 2007
MOHAN RABIDAS Vs. STATE OF BIHAR
May 17, 2007
Mohan Singh, Ujagir Nonian And Sahdeo Singh Vs. The State Of Jharkhand And Usha Devi
November 6, 2007
MOHATA CONCERNS LIMITED Vs. THE DEPUTY COMMISSIONER
July 27, 2007
MOHD ALAM Vs. STATE OF BIHAR
July 30, 2007
MOST.PARWATI DEVI Vs. GIRIRAJ PRASAD AGARWAL
January 11, 2007
Most.Sumitra Devi Vs. State Of Jharkhand Through Chief Engineer R.C.Deptt.
September 17, 2007
MOTI RAM Vs. LAXMI NARAYAN JAISHWAL
April 3, 2007
MUKESH KUMAR PATWA AND ORS Vs. STATE OF JHARKHAND
October 1, 2007
MUKESH KUMAR YADAV @ MUKESH YADAV Vs. STATE OF JHARKHAND
January 17, 2007
Munari Devi Vs. Bihar State Electricity Board
September 17, 2007
MUNNA AND KAMAL KISHORE MUKHI Vs. STATE OF JHARKHAND
March 1, 2007
MUNNA RAJAK AND OTHERS Vs. STATE OF BIHAR AND ANOTHER
April 19, 2007
MUNSHI RAM Vs. TAPSI RAM
April 26, 2007
Munshi Tudu And Shyamlal Tudu Vs. The State Of Jharkhand
October 31, 2007
MUNSIF AND CHAMIN ORAIN Vs. SUKRA ORAON
May 7, 2007
MURARI LAL AGARWALA Vs. STATE OF BIHAR
March 30, 2007
MURLIDHAR SAHU Vs. STATE OF BIHAR
August 3, 2007
MUSTAFA QURAISHI Vs. STATE OF JHARKHAND
February 23, 2007
N.K.Shrivastava, Tara Shankar, K.D.Singh And M.K.Raghubanshi Vs. Damodar Valley Corporation Through Its Chairman
October 10, 2007
NAGENDRA BAITHA Vs. UNION OF INDIA
September 12, 2007
NAGENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 29, 2007
NAGENDRA SAH Vs. BIHAR STATE COOPERATIVE BANK LTD
January 24, 2007
NAGS AUTO TESTING STATION Vs. STATE OF JHARKHAND
July 20, 2007
NAHOOM MINZ Vs. STATE OF BIHAR
May 9, 2007
NAMO NARAYAN DUBEY Vs. STATE OF BIHAR
December 13, 2007
NAND KISHORE FOGLA Vs. STATE OF JHARKHAND
June 27, 2007
NAND KISHORE JAISWAL Vs. STATE OF JHARKHAND
April 20, 2007
NANDJI UPADHYA Vs. BIHAR STATE MINERAL DEVELOPMENT CORPORATION LTD
July 6, 2007
NANHO LOHAR Vs. STATE OF BIHAR
July 26, 2007
NARESH KUMAR DAS Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
July 5, 2007
NARESH KUMAR GUPTA Vs. SUNITA KUMARI
July 2, 2007
NATH SINGH Vs. PRESIDING OFFICER, LABOUR COURT AND MANAGEMENT OF INDIAN EXPLOSIVE LIMITED
July 13, 2007
NATHUNI MISTRY Vs. STATE OF BIHAR
January 24, 2007
NATIOANL INSURANCE CO LTD Vs. RAM CHANDRA GOPE
April 25, 2007
NATIONAL INSURANCE CO LTD Vs. VIJAY KUMAR SHARMA
May 10, 2007
NATIONAL INSURANCE CO LTD Vs. LAKHI DEVI
April 18, 2007
NATIONAL INSURANCE CO LTD Vs. KEDAR GOPE
March 1, 2007
NATIONAL INSURANCE CO LTD Vs. NAN BAI
January 11, 2007
NATIONAL INSURANCE CO LTD Vs. BUDHANI KISKU
September 4, 2007
NATIONAL INSURANCE CO. LIMITED Vs. CHOTNI DEVI
January 9, 2007
NATIONAL INSURANCE CO. LTD., BARAKAR, BRANCH OFFICE Vs. SUDHA DEVI AND ORS.
March 28, 2007
NATIONAL INSURANCE COMAPANY LTD Vs. USHA VEENA RANI MINZ
August 20, 2007
NATIONAL INSURANCE COMPANY Vs. SHIV SHANKAR SINGH
August 13, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. NAN BAI
March 1, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. KEDAR GOPE
January 11, 2007
NATIONAL INSURANCE COMPANY LTD Vs. GAYATRI DEVI
July 30, 2007
NATIONAL INSURANCE COMPANY LTD Vs. PAYAL CHOUDHARY
July 31, 2007
NATIONAL INSURANCE COMPANY LTD Vs. GOMA LAGARI
May 14, 2007
NATIONAL PROJECT CONSTRUCTION CORPORATION LTD Vs. BIHAR STATE ELECTRICITY BOARD
January 24, 2007
NAVEEN TRANSPORT COMPNY Vs. PRESSIDINGOFFICER LABOUR COURT
December 20, 2007
NAWAL KISHORE UPADHYA Vs. PANPATI LOHARIN
April 11, 2007
NEELAM LATA Vs. STATE OF JHARKHAND
December 5, 2007
NEELAWATI TRANSPORT Vs. NEW INDIA ASSURANCE CO. LTD. AND ORS.
April 20, 2007
Nepal Baitha, Santosh Mahto And Lal Brajeshwar Nath Sahdeo Vs. State Of Bihar (Now Jharkhand)
November 6, 2007
NEW INDIA ASSURANCE CO LTD Vs. MANGAL RAM MACHHUA
July 31, 2007
NEW INDIA ASSURANCE CO LTD Vs. MARIAM MINZ
March 4, 2007
NEW INDIA ASSURANCE CO. LTD Vs. SUMITRA MAHTO
January 18, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. SYED ERSHAD ALI ALIAS SYED ERSHAD ALI RIZWI PEE PEE & ORS.
March 7, 2007
NEW INDIA ASSURANCE CO.LTD Vs. SUMITRA MAHTO
January 15, 2007
New India Assurance Company Ltd. Vs. Shyam Sunder Hetamsariya
September 14, 2007
NIL KANT SINGH MUNDA Vs. SATROGHAN SINGH MUNDA
April 18, 2007
NIRMAL BHOGILAL Vs. STATE OF JHARKHAND
September 20, 2007
NIRODHI PRAKASH GANGULY Vs. STATE OF BIHAR
August 1, 2007
Nitya Nand Mishra Vs. Vinoba Bhawe University
October 3, 2007
NIYAZ AHMAD Vs. STATE OF JHARKHAND
November 28, 2007
NOOR ASISHA KHATOON Vs. SURJIT SINGH
July 11, 2007
NORMI TOPNO Vs. STATE OF JHARKHAND THROUGH ITS SECRETARY
October 11, 2007
OFFICER COMMANDING, 105 R.C.C. (C.R.E.F.) CLO 99 APO AND ANOTHER Vs. SMT. ESTELLA HEMBROM
February 28, 2007
OIL INDIA LTD Vs. NEIL ROSE AND ORS
August 30, 2007
OM PRAKASH Vs. CENTRAL POLLUTION CONTROL BOARD
January 5, 2007
OM PRAKASH AGARWALA Vs. STATE OF JHARKHAND
October 10, 2007
OM PRAKASH GOYAL Vs. BHIKHARI DHARWAR
June 21, 2007
OM PRAKASH SHARAF Vs. STATE OF JHARKHAND
December 19, 2007
OM PRAKASH SINGH AND MAHENDRA RAM Vs. STATE OF JHARKHAND THROUGH THE SECRETARY LABOUR
August 8, 2007
OM SERVICE STATION Vs. HINDUSTAN PETROLEUM CORPORATION LTD
December 20, 2007
Omec Engineers Vs. Commissioner Of Income Tax
September 18, 2007
ORIENTAL INSURANCE CO LTD Vs. KAILASH RAM
April 24, 2007
ORIENTAL INSURANCE CO LTD Vs. SAVITRI KUMARI SINGH
April 26, 2007
ORIENTAL INSURANCE CO.LTD Vs. TAUFIQUE KHAN
July 11, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. MOSTT. KAUSHALYA DEVI
August 23, 2007
OSD COKE PVT.LTD Vs. STATE OF JHARKHAND
November 27, 2007
OTS LIMITED Vs. UNITED INDIA INSURANCE COMPANY LTD
December 6, 2007
P.K.Sarkar Vs. Secretary-Cum-Chairman, Board Of Trustee, Ministry Of Coal
October 31, 2007
PADMA LOCHAN DAS Vs. STATE OF JHARKHAND
December 14, 2007
PAGLA @ ARUN KEOT Vs. STATE OF BIHAR
June 21, 2007
PAKUR JAGRAN MANCH Vs. STATE OF JHARKHAND
August 17, 2007
PALLAVI Vs. RAJ KAMAL
December 5, 2007
PANCHAM BHUIYAN Vs. STATE OF JHARKHAND
January 7, 2007
PANCHAM BHUIYAN Vs. STATE OF JHARKHAND
January 11, 2007
PANKAJ KUMAR SHARMA Vs. STATE OF JHARKHAND & ANR.
January 12, 2007
PAPPU CHOUDHARY Vs. STATE OF JHARKHAND
January 10, 2007
PARASNATH RAI Vs. STATE OF JHARKAHND
February 14, 2007
Parma Nand Pandit Vs. State of Jharkhand
December 17, 2007
PAYAL CHEMICALS Vs. CENTRAL COALFIELDS LTD
December 3, 2007
PESH IMAM QURESHI Vs. STATE OF JHARKHAND
April 9, 2007
PHULMATI DEVI Vs. JIWASIA DEVI
August 10, 2007
PILLU SINGH Vs. STATE OF BIHAR
April 9, 2007
Pitamber Singh Ganjhu Vs. State of Bihar (now Jharkhand)
April 19, 2007
Piyush Ranjan Mittal Vs. Coal India Limited
May 4, 2007
POLY ART INDUSTRIES (P) LTD. Vs. STATE OF JHARKHAND
February 13, 2007
PRABHASH MUKHERJEE Vs. STATE OF JHARKHAND & ORS.
September 6, 2007
PRAHLAD PRASAD SINGH Vs. STATE OF JHARKHAND
January 10, 2007
PRAKASH AMRUT MODY Vs. STATE OF JHARKHAND
March 6, 2007
PRANIP KUMAR ROY Vs. TATA IRON AND STEEL COMPANY
January 24, 2007
PRASADI MAHTO @ TALO MAHTO AND TALESHWAR MAHATO Vs. STATE OF JHARKHAND
February 15, 2007
PRATAP NARAYAN GOPE Vs. STATE OF JHARKHAND
October 24, 2007
PRATIK SARKAR Vs. STATE OF JHARKHAND
September 20, 2007
PRATIMA GHOSH Vs. STATE OF JHARKHAND
December 4, 2007
PRITHIBI BHAGAT Vs. STATE OF JHARKHAND
April 11, 2007
PROMOD KUMAR BHAGAT Vs. GOPAL RAM BHAGAT
August 3, 2007
PROTIMA MOYEE SADHU KHAN Vs. STATE OF JHARKHAND
February 12, 2007
PULKERIA BHENGRAJ @ PULKARIA DEVI @ PULCHERIA OREA Vs. STATE OF JHARKHAND THROUGH C.B.I
June 21, 2007
PUNAM KUMARI Vs. STATE OF JHARKHAND
December 3, 2007
PURAN MAHTO Vs. BUDHANI DEVI
April 10, 2007
PURENDRA MUNDA Vs. PRADHAN SINGH MUNDA
January 11, 2007
PURNO BODRA AND SIDIU BODRA Vs. STATE OF JHARKHAND
July 10, 2007
PUSHPA VERMA Vs. UNION OF INDIA
April 18, 2007
R.A.HIMATSINGKA & CO Vs. STATE OF JHARKHAND
September 5, 2007
R.G. GUPTA Vs. STATE OF JHARKHAND
July 4, 2007
R.M.Sinha & Company, Partnership firm having its register Vs. State of Jharkhand
March 9, 2007
RABINDRA MUNDA Vs. STATE OF BIHAR
May 3, 2007
RADHA SAH Vs. STATE OF JHARKHAND
February 6, 2007
RADHE RAMAN NAIK Vs. STATE OF JHARKHAND
July 4, 2007
RADHEY BISCUITS PVT. LTD Vs. STATE OF JHARKHAND
March 14, 2007
RAGHAB KUMAR Vs. STATE OF JHARKHAND
July 2, 2007
RAGHAB KUMAR Vs. STATE OF JHARKHAND AND ORS.
September 27, 2007
RAGHAVENDRA KUMAR DAS Vs. STATE OF JHARKHAND
July 9, 2007
RAGHU SARDAR Vs. STATE OF BIHAR
April 18, 2007
RAGHUNATH PRASAD Vs. STATE OF JHARKHAND
August 2, 2007
RAGIOUS BARA Vs. STATE OF JHARKHAND
September 6, 2007
RAIYA MAHTO @ BHAGAT, RAGHU SAHU Vs. STATE OF JHARKHAND
January 9, 2007
RAJ KAMAL PRASAD Vs. MOSAMMAT BINDU DEVI
September 13, 2007
RAJ KUMAR BHUIAN Vs. STATE OF BIHAR
January 25, 2007
Raj Kumar Jaiswal Vs. Nirmala Devi
March 1, 2007
RAJ KUMAR SINGH Vs. RANCHI REGIONAL DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN
July 18, 2007
RAJ KUMAR SINGHANIA Vs. UNION OF INDIA
June 19, 2007
RAJ REFRACTORIES (P) LTD Vs. STATE OF JHARKHAND
July 31, 2007
Raj Refractories (P) Ltd. Vs. State Of Jharkhand
October 4, 2007
RAJEEV KUMAR Vs. STATE OF JHARKHAND
March 20, 2007
RAJENDRA KUMAR SINHA Vs. STATE OF JHARKHAND
April 13, 2007
RAJENDRA PRASAD Vs. DIRECTOR-CUM-CHAIRMAN, D.P.C., NATIONAL INSTITUTE OF FOUNDRY AND FORGE TECHNOLOGY
October 11, 2007
RAJENDRA PRASAD SHARMA Vs. STATE OF JHARKHAND
March 30, 2007
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR
February 23, 2007
RAJENDRA PRASAD SINGH Vs. STATE OF BIHAR THROUGH SECRETARY CUM COMMISSIONER, WATER RESOURCES DEPARTMENT
December 13, 2007
Rajesh @ Rajesh Sao @ Tarkeshwar Sahu Vs. State of Jharkhand
December 18, 2007
RAJESH KR.YADAV @ RAJESH NADAV Vs. BHARAT COKING COAL LIMITED
February 28, 2007
Rajesh Yadav Vs. State of Jharkhand
July 18, 2007
Rajeshwar Ram Vs. State Of Jharkhand
October 24, 2007
RAJIV KUMAR Vs. STATE OF JHARKHAND
January 17, 2007
RAJKUMAR PANDIT Vs. STATE OF BIHAR
March 12, 2007
Rakesh Kiran, Sachin Indiwar And Julian A.Toppo @ Julian Toppo Vs. Ranchi University, Through Its Vice Chancellor
October 6, 2007
RAKESH KUMAR Vs. STATE OF BIHAR
April 24, 2007
Rakesh Kumar Jha Vs. Jharkhand State Housing Board
October 3, 2007
RAKESH KUMAR PODDAR Vs. STATE OF BIHAR
December 11, 2007
RAM ADHYAR PANDEY Vs. STEEL AUTHORITY OF INDIA
January 15, 2007
RAM AWATAR RAM Vs. STATE OF JHARKHAND
August 27, 2007
RAM BRIKSH SAO Vs. ASHARFI PANDIT
November 30, 2007
RAM CHANDRA YADAV Vs. STATE OF JHARKHAND
March 14, 2007
Ram Janam Paswan Vs. The State Of Jharkhand, Deputy Commissioner, Superintendent Of Police And Krishna Ram
November 2, 2007
RAM JANAM SINGH Vs. BHAIYA SURESH SINGH
January 15, 2007
RAM JANAM SINGH, @ RAM JANAM KHARWAR, SHANKAR CHOUDHARY AND KETAR BHUIYAN Vs. STATE OF JHARKHAND
August 14, 2007
RAM KISHAN AGARWALA Vs. RAMAWATAR AGARWALLA
November 7, 2007
RAM KUMAR SINGH ALIAS BABUA Vs. STATE OF JHARKHAND
March 1, 2007
Ram Lal Sao Vs. State of Jharkhand
March 16, 2007
RAM NANDAN SINGH Vs. THANSA BHUIYAN
July 9, 2007
RAM NARESH PRASAD Vs. VICE CHANCELLOR, VINOBA BHABE UNIVERSITY
December 12, 2007
RAM PADA HEMBROM Vs. STATE OF JHARKHAND
November 20, 2007
RAM PIYARI DEVI Vs. STATE OF JHARKHAND
December 12, 2007
RAM PRASAD Vs. STATE OF JHARKHAND THROUGH C.B.I.
June 15, 2007
RAM PRASAD SAO Vs. STATE OF BIHAR
May 17, 2007
Ram Prasad Sao Vs. State of Bihar (Now Jharkhand)
March 4, 2007
RAM PRAVESH SINGH Vs. STATE OF JHARKHAND
April 9, 2007
RAM PYARE SINGH Vs. STATE OF BIHAR
March 30, 2007
Ram Ratan Lal Rajgarhia And Pradeep Rajgarhia Vs. State Of Jharkhand
September 20, 2007
RAM REKHA SAO Vs. STATE OF BIHAR
August 6, 2007
RAM SAHAY MAHTO Vs. STATE OF BIHAR
May 1, 2007
RAMANAND TIWARY Vs. INDIAN IRON AND STEEL COMPANY LTD
April 27, 2007
RAMBILASH BHARTI Vs. BHARAT COKING COAL LTD
August 1, 2007
RAMDENI RAM @ RAMDHANI RAM Vs. NATIONAL INSURANCE CO.LTD., RANCHI
July 31, 2007
RAMESH LIYANGI Vs. STATE OF BIHAR
April 3, 2007
Rameshwar Mahto Vs. State Of Jharkhand
August 21, 2007
RAMJEE SINGH Vs. STATE OF JHARKHAND
March 2, 2007
RAMLAL SARDAR Vs. STATE OF BIHAR
February 21, 2007
RAMNATH PRASAD SINGH Vs. STATE OF BIHAR
July 31, 2007
RAMPARI DEVI Vs. CHAIRMAN, B.C.C.L, DHANBAD
June 11, 2007
RAMPREET BARAIK Vs. STATE OF BIHAR
May 2, 2007
RAMSWARUP PANDIT Vs. STATE OF JHARKHAND
January 22, 2007
RANA SINGH Vs. STATE OF JHARKHAND
February 27, 2007
RANCHI CLUB LTD Vs. CHIEF COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
August 13, 2007
RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK LTD Vs. ASHOK CHANDRA DEOGARIA
July 31, 2007
RANCHI KHUNTI CENTRAL CO-OPERATIVE BANK LTD., RANCHI Vs. ASHOK CHANDRA DEOGARIA
August 31, 2007
RANCHI MOTOR FITNESS CENTRE, RANCHI Vs. STATE OF JHARKHAND
December 17, 2007
Ranchi Regional Development Authority Through Its Secretary, Mr.Ajay Shekhar And The Secretary, Ranchi Regional Development Authority Vs. Domco (Private) Ltd.Through Its Director, Sri Ram Chandra Prakash And The Secretary, Urban Development, Government Of Jharkhand
November 2, 2007
RANISATI PIPE INDUSTRIES Vs. STATE OF JHARKHAND
March 30, 2007
RANJIT KUMAR DOKANIA Vs. RANCHI UNIVERSITY
August 23, 2007
Ranjit Kumar Sinha Vs. State of Jharkhand
September 24, 2007
RANTHU ORAON Vs. HARI ORAON
November 22, 2007
RANVIJAY PRASAD DEO Vs. STATE OF JHARKHAND
March 20, 2007
RASHMI VERMA Vs. STATE OF JHARKHAND
February 5, 2007
RASMUNI MARANDI Vs. STATE OF BIHAR
May 10, 2007
RATAN KUMAR GUPTA Vs. STATE OF JHARKHAND
August 3, 2007
RAVI KANT AND DILIP SENGUPTA Vs. STATE OF JHARKHAND
December 18, 2007
RAVI SINHA Vs. STATE OF JHARKHAND THROUGH C.B.I.SPEC.AND THE STATE OF BIHAR THROUGH C.B.I.
June 21, 2007
RAVIKANT PANDEY Vs. STATE OF JHARKHAND
July 6, 2007
REEBHA SINGH Vs. ASHOK KUMAR SINGH
September 12, 2007
Reena Kumari Vs. Ram Kishore Prasad Singh
July 31, 2007
RESHMI KEWTAIN Vs. STATE OF BIHAR
February 13, 2007
RINA DEVI Vs. DIVISIONAL MANAGER, THE NEW INDIA ASSURANCE CO.LTD
May 5, 2007
RIPUSUDAN DUBEY Vs. STATE OF JHARKHAND, SRI DEBASHISH GUPTA AND SRI BIRENDRA PRASAD SINGH
June 25, 2007
Rita Devi Vs. State of Jharkhand
September 20, 2007
RITES LIMITED Vs. BANK OF INDIA
July 18, 2007
ROHAN MAHTO Vs. STATE OF BIHAR
April 25, 2007
Roy Estate, Through One Of Its Partner Kiran Roy Vs. State Of Jharkhand Through Secretary (Higher Education), Deptt.Of Human Resources Development, Government Of Jharkhand, Deputy Commissioner And Principal, Ranchi WomenS College
October 1, 2007
RUP CHAND MAHTO Vs. STATE OF BIHAR
May 9, 2007
RUPLAL YADAV AND BASUDEO RAI Vs. STATE OF JHARKHAND
March 23, 2007
S. MEHTA Vs. THE STEEL AUTHORITY OF INDIA LTD.
February 7, 2007
S.D. SINGH POLYTUBE CO. PVT. LTD. Vs. STATE OF JHARKHAND
March 23, 2007
S.S. PRASAD Vs. SUMITRA DEVI
February 26, 2007
SACHIDANAND SINGH AND DEEPAK KUMAR @ DIPAK KUMAR SINGH Vs. STATE OF JHARKHAND
August 3, 2007
Sachidanand Thakur Vs. State Of Jharkhand
September 25, 2007
SADHNA GUPTA Vs. STATE OF JHARKHAND
April 25, 2007
SAFGRUDDIN ANSARI Vs. STATE OF BIHAR
April 5, 2007
SAHJAD ANSARI Vs. STATE OF JHARKHAND
April 11, 2007
Sahrang Oraon, Sukra Oraon, Mani Oraon And Sawla Kherwar @ Sanwa Oraon Vs. State Of Jharkhand
October 29, 2007
SAKTI PADO GOPE Vs. STATE OF JHARKHAND
September 10, 2007
SAMARI LAL Vs. RAMCHANDRA BAITHA
November 15, 2007
SAMIR GUPTA Vs. STATE OF JHARKHAND
February 13, 2007
SAMIR KUMAR MUKHERJEE Vs. STATE OF JHARKHAND
June 22, 2007
SAMSUDDIN ANSARI Vs. STATE OF JHARKHAND
April 4, 2007
SANDEEP KUMAR SINGH Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION
October 19, 2007
SANGEETA SINHA Vs. STATE OF JHARKHAND
June 21, 2007
SANJAY KUMAR Vs. STATE OF JHARKHAND THROUGH CHIEF SECRETARY, GOVT.OF JHARKHAND
May 11, 2007
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
November 23, 2007
SANJAY KUMAR CHOUBEY Vs. STATE OF JHARKHAND
September 28, 2007
SANJAY KUMAR SARAF Vs. JITBAHAN MAHTO
April 4, 2007
SANJAY MAHTO Vs. STATE OF JHARKHAND
April 3, 2007
SANJAY MURMU Vs. STATE OF JHARKHAND
August 10, 2007
SANJAY RAM Vs. STATE OF JHARKHAND
April 10, 2007
SANJAY VISHWAKARMA @ SANJAY KUMAR Vs. STATE OF JHARKHAND
December 12, 2007
SANJEEV KUMAR MANDAL Vs. STATE OF JHARKHAND
December 10, 2007
SANTOSH KUMAR DUBEY, JAGDISH DUBEY AND SUBAHDRA DEVI Vs. BHARAT COKING COAL LIMITED
December 13, 2007
SARITA KUER AND OTHERS Vs. BALJINDER PRIT SINGH AND OTHERS
July 31, 2007
SARJU RAM Vs. KAILASH RAM AND ORS.
April 4, 2007
SARLA SINGH Vs. NATIONAL INSURANCE CO LTD
January 24, 2007
SAROJ KUMAR PRASAD Vs. STATE OF JHARKHAND
November 7, 2007
SARVA DEO SINGH Vs. RAMCHANDRA SINGH
August 24, 2007
SASHI KUMAR SINGH Vs. UNION OF INDIA
April 20, 2007
SATISH CHANDRA AGARWAL Vs. DINESH CHANDRA AGARWAL
March 16, 2007
SATYA NARAYAN CHOUDHARY Vs. CENTRAL COALFIELDS LIMITED
July 26, 2007
SATYA NARAYAN SINGH Vs. STATE OF BIHAR
March 14, 2007
SATYANARAYAN RAO Vs. M. PRASAD RAO @ M. RAO
February 13, 2007
SATYAPAL Vs. STATE OF BIHAR
August 10, 2007
SECRETARY AKHILESHWAR SINGH Vs. UNION OF INDIA THROUGH ITS SECRETARY MINISTRY OF COAL AND MINES
March 1, 2007
SEDMAL MODI Vs. SHIV SHANKAR PRASAD YADAV
February 23, 2007
Sewan Singh Vs. State Of Jharkhand
December 22, 2007
SHAILESH MAHTO Vs. STATE OF JHARKHAND
February 9, 2007
Shambhu Nath Yadav Vs. Pradeep Kumar Yadav
November 30, 2007
SHAMBHU RAM TIWARY Vs. STATE OF BIHAR
April 27, 2007
SHAMBHU SHARAN LALL Vs. STATE OF JHARKHAND THROUGH C.B.I.
November 7, 2007
SHANKAR KUMAR Vs. STATE OF JHARKHAND
August 21, 2007
SHANKAR LAL AND ANOTHER Vs. AWADH MANI PATHAK AND OTHERS
May 10, 2007
SHANKAR MALLAH Vs. STATE OF JHARKHAND
April 11, 2007
SHANTI DEVI Vs. STATE OF JHARKHAND
December 11, 2007
SHASHI BHUSHAN SINGH Vs. STATE OF JHARKHAND
February 7, 2007
SHASHI SHEKHARAM Vs. STATE OF JHARKHAND
March 12, 2007
SHEO KUMAR AGARWAL SUNIL KUMAR Vs. SHAGUN UDYOG, PVT. LTD
January 8, 2007
SHEO LALL GARERI Vs. SK. ABBAS
May 9, 2007
SHISHU BALA DEVI Vs. STATE OF JHARKHAND
March 2, 2007
SHIV CHARAN HANSDA Vs. STATE OF JHARKHAND THROUGH THE SECRETARY
August 30, 2007
SHIV CHARAN MARAYA Vs. STATE OF JHARKHAND
February 26, 2007
Shiv Kumar Oraon Vs. State of Jharkhand
October 11, 2007
SHIV KUMAR SINGH Vs. STATE OF JHARKHAND
February 19, 2007
SHIV KUMAR THAKUR Vs. STATE OF BIHAR
June 15, 2007
SHORAVANI DEVI Vs. BRANCH MANAGER, UNITED INDIA INSURANCE CO.
December 11, 2007
SHREE JAGDAMBA COKE INDUSTRIES (P) LTD. Vs. STATE OF JHARKHAND
December 20, 2007
SHRIKRISHNA PRASAD SINHA Vs. STATE OF JHARKHAND
February 15, 2007
SHYAM BAHADUR SINHA Vs. STATE OF JHARKHAND
December 5, 2007
SHYAM BESRA Vs. STATE OF BIHAR
August 20, 2007
SHYAM NANDAN SINGH Vs. STATE OF JHARKHAND
November 1, 2007
Shyam Nayak Vs. The State Of Jharkhand
November 6, 2007
SHYAMA NAND PANDEY Vs. STATE OF JHARKHAND
October 3, 2007
SIKANDAR ANSARI Vs. STATE OF BIHAR NAW JHARKHAND
March 29, 2007
SILLA MAHTO Vs. STATE OF BIHAR
April 25, 2007
SINGH REFRACTORIES WORKS Vs. BIHAR STATE FINANCIAL CORPORATION
April 18, 2007
SITA DEVI Vs. LALITA DEVI
April 18, 2007
SITA RAM MAHTO Vs. CENTRAL COALFIELDS LTD.
July 20, 2007
SITA RAM PRASAD Vs. STATE OF JHARKHAND
July 17, 2007
SK MOHAMMED MINHAZUDDIN Vs. STATE OF JHARKHAND
April 9, 2007
SOM HEMBROM Vs. STATE OF JHARKHAND
June 22, 2007
SOMAR RANA Vs. STATE OF BIHAR
April 10, 2007
SOMAY MARDI Vs. BIKRAM MURMU
May 15, 2007
SONAL DIWAN Vs. NEETA DIWAN
April 20, 2007
SONIA DEVI Vs. SANJIT KUMAR
August 13, 2007
SONIA DEVI & ANR Vs. SANJIT KUMAR & ORS
July 30, 2007
SONMAT DEVI Vs. AJAY KUMAR SINHA
August 10, 2007
SONMAT DEVI Vs. AJAY KUMAR SINHA
August 7, 2007
SONU DUBEY ALIAS NITESH DUBEY Vs. STATE OF JHARKHAND
October 29, 2007
SPARTAN CARRIERS PVT. LTD Vs. CENTRAL COALFIELDS LTD
October 8, 2007
SPECIAL OFFICER Vs. DINBANDHU MISHRA
April 19, 2007
SRIKANT RAI AND ORS Vs. STATE OF JHARKHAND AND ANR
September 21, 2007
SRIMATI RABIDAS Vs. NEW INDIA ASSURANCE CO.LTD
January 10, 2007
SRIMATI SULOCHNA DEVI Vs. COAL INDIA LIMITED
May 18, 2007
SRMB UDYOG LIMITED Vs. ATIBIR HITECH RET LIMITED
May 16, 2007
ST. THOMAS SCHOOL Vs. STATE OF JHARKHAND
August 28, 2007
STAN COMMODITIES PVT. LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
February 1, 2007
STATE BANK OF INDIA Vs. GITA DEVI
April 3, 2007
STATE OF BIHAR Vs. SHAMSUDDIN ANSARI
July 13, 2007
STATE OF BIHAR Vs. SHARDA DEVI
August 28, 2007
STATE OF BIHAR Vs. ARUN KUMAR SARAFF AND SUKMINI SARAFF
August 10, 2007
STATE OF BIHAR Vs. CHINIBAS MAHTO
April 23, 2007
STATE OF BIHAR Vs. VIJAY KUMAR THAKUR
February 26, 2007
STATE OF BIHAR Vs. HARI LAL
November 7, 2007
STATE OF BIHAR Vs. SITA RAM KUMHAR @ KUMAR
February 23, 2007
STATE OF BIHAR Vs. MEWA RAM CHOURASIA
March 13, 2007
STATE OF BIHAR Vs. CHINIBAS MAHTO
December 6, 2007
STATE OF BIHAR Vs. CHINIBAS MAHTO AND ANR.AND SOMA DEBYA
February 5, 2007
STATE OF BIHAR Vs. RIJHU MAHTO
February 12, 2007
STATE OF BIHAR Vs. JAHAGIR KHAN
February 27, 2007
STATE OF BIHAR Vs. MUMTAZ AHMAD
February 22, 2007
STATE OF BIHAR Vs. CHINIBAS MAHTO
March 7, 2007
STATE OF BIHAR Vs. SOMRA AHIR
March 13, 2007
State Of Bihar (Now Jharkhand) Vs. Hari Lal
September 26, 2007
STATE OF BIHAR THROUGH SPECIAL LAND ACQUISITION OFFICER Vs. RAMESHWAR LAL AGARWAL
July 27, 2007
STATE OF BIHAR, THROUGH THE DEPUTY COMMISSIONER Vs. DURGA BHAGAT
August 10, 2007
STATE OF JAHARKHAND Vs. NAVIN KUMAR SINHA
August 8, 2007
STATE OF JHARKHAND Vs. VIJAY KUMAR THAKUR
February 24, 2007
STATE OF JHARKHAND Vs. AJAY KUMAR PAL
August 28, 2007
STATE OF JHARKHAND Vs. SHIV KUMAR SINGH
July 17, 2007
STATE OF JHARKHAND Vs. PRANAY KUMAR SRIVASTAWA
July 31, 2007
STATE OF JHARKHAND Vs. AMARENDRA KUMAR : SHIV KUMAR RAM : UDAY SHANKAR PRASAD SINGH
July 17, 2007
STATE OF JHARKHAND Vs. UMESH MEHTA
April 24, 2007
STATE OF JHARKHAND Vs. BALDEO LAKRA
June 27, 2007
STATE OF JHARKHAND Vs. KARA MAHTO
December 13, 2007
STATE OF JHARKHAND Vs. PADMALOCHAN KALINDI
October 11, 2007
STATE OF JHARKHAND Vs. ASHOK KUMAR
March 1, 2007
State Of Jharkhand Vs. Union Of India
September 25, 2007
STATE OF JHARKHAND Vs. RADHEY SHYAM PRASAD SINGH
February 26, 2007
STATE OF JHARKHAND THROUGH THE DIVISIONAL FOREST OFFICER, DHANBAD FOREST DIVISION Vs. BINOD KUMAR SARIA
February 22, 2007
STEEL AUTHORITY OF INDIA LTD Vs. BIBI JAN BIBI
February 26, 2007
STEEL AUTHORITY OF INDIA LTD Vs. MD SHAMSHAD ANSARI
March 2, 2007
Steel Authority Of India Ltd. Vs. British India Rolling Mills
September 14, 2007
STEEL CITY PRESS LTD.THROUGH MOHAMMAD ASUDULLA Vs. STATE OF JHARKHAND
June 11, 2007
SUBHASH CHANDRA MISHRA Vs. HEAVY ENGINEERING CORPORATION LTD
August 1, 2007
SUBODH BHAGAT Vs. SAZADA KHATOON
July 19, 2007
SUDAMA CHOUDHARY Vs. CHANDRIKA CHOUDHARY
April 18, 2007
SUJEET NISHAD Vs. STATE OF JHARKHAND
March 2, 2007
SUKARI DEVI Vs. GAGANDEO SINGH
June 19, 2007
SUKRA ORAON Vs. STATE OF JHARKHAND
June 22, 2007
SUKRA ORAON Vs. STATE OF BIHAR
April 19, 2007
SUKRO DEVI Vs. STATE OF JHARKHAND
June 19, 2007
SUKUMAR NATH JHA Vs. PRESIDING OFFICER LABOUR COURT
November 29, 2007
SUKUR MANI DEVI Vs. BIPIN BIHARI SINGH
May 14, 2007
SULEMAN MIYA AND OTHERS Vs. BAJRANGI RAI AND OTHERS
July 30, 2007
SUMITRA DEVI Vs. SUMITRA DEVI
February 22, 2007
SUMIYA DEVI Vs. SRI BIR MARKETING SERVICES
September 5, 2007
SUNAINA DEVI Vs. SUNITA KUMARI
July 2, 2007
SUNDAR SAO Vs. ADHIM SAO
April 20, 2007
SUNIL KUMAR KOTRIWAL @ SUNIL KOTRIWAL AND TIRTHRAJ HIMMATSINGHKA @ TIRTH RAJ HIMMAT SINGH Vs. STATE OF JHARKHAND
December 7, 2007
SUNIL KUMAR SINGH @ MUNNA SINGH @ SUNIL KUMAR Vs. STATE OF JHARKHAND
December 11, 2007
SUNIL MISKAR Vs. DIVISIONAL MANAGER, THE ORIENTAL INSURANCE CO.LTD
April 30, 2007
SUNITA DEVI Vs. BCCL, THROUGH THE CHIEF MANAGING DIRECTOR
December 3, 2007
SUNITA DEVI AND VIJYA LAXMI DEVI Vs. UNION OF INDIA
June 22, 2007
SURAJ DEO RAM Vs. STATE OF JHARKHAND
December 7, 2007
SURAJ NARAYAN PANDEY Vs. STATE OF BIHAR NOW JHARKHAND
March 30, 2007
SURAJ ORAON Vs. STATE OF BIHAR
April 23, 2007
SURENDRA KUMAR Vs. STATE OF JHARKHAND
February 26, 2007
SURENDRA PAL SINGH Vs. UNION OF INDIA THROUGH DEPUTY SECRETARY
November 29, 2007
SURENDRA PRASAD Vs. STATE OF JHARKHAND
August 6, 2007
SURESH KUMAR AGARWAL Vs. STATE OF BIHAR
April 11, 2007
SURESH LAL Vs. SAIL, BOKARO STEEL PLANT
April 7, 2007
SURESH LAL Vs. SAIL, BOKARO STEEL PLANT
July 4, 2007
SURESH PANDEY Vs. STATE OF JHARKHAND
March 28, 2007
SURESH PATHAK Vs. CHIEF GENERAL MANAGER
September 6, 2007
SURESH SAW Vs. KALICHARAN SAW
March 23, 2007
SURESH THAKUR Vs. IRA MITRA
November 30, 2007
SURYA KANT MANDAL Vs. MINERAL AREA DEVELOPMENT AUTHORITY
April 4, 2007
SUSHIL RAWANI Vs. STATE OF BIHAR
July 30, 2007
SWADHIN MANDAL @ SWADHIN CHANDRA MANDAL AND ORS Vs. THE STATE OF JHARKHAND
September 14, 2007
Syed Mohammad Asim Vs. State of Bihar (now Jharkhand)
September 27, 2007
T.MUKHERJEE Vs. STATE OF JHARKHAND
April 11, 2007
T.V. RAMANATHAN, MANAGING DIRECTOR AND CHIEF OPERATING OFFICER, EXIDE INDUSTRIES LTD. AND ANR. Vs. STATE OF JHARKHAND AND ANR.
October 19, 2007
TALA MARANDI Vs. STATE OF BIHAR
April 17, 2007
TALA MURMU Vs. STATE OF BIHAR
April 4, 2007
TANUSHREE BANERJEE Vs. STATE OF JHARKHAND
December 14, 2007
TATA IRON AND STEEL CO.LTD. Vs. STATE OF BIHAR, THE SUB DIVISIONAL OFFICER, DHALBHUM-CUM-THE CERTIFICATE OFFICER
September 5, 2007
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
April 5, 2007
TATA IRON AND STEEL COMPANY LTD Vs. STATE OF BIHAR
August 31, 2007
TATA MAIN HOSPITAL Vs. STATE OF JHARKHAND
September 7, 2007
TATA STEEL LTD Vs. STATE OF JHARKHAND
January 18, 2007
TATA STEEL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
October 11, 2007
TATA STEEL LTD Vs. JHARKHAND STATE ELECTRICITY BOARD
September 11, 2007
TAYO ROLLS LTD Vs. STATE OF JHARKHAND
June 21, 2007
TEJA SINGH Vs. JHARKHAND STATE ELECTRICITY BOARD
March 16, 2007
THE WORKMEN OF LOYABAD COLLIERY Vs. STATE OF BIHAR
October 4, 2007
THOMAS KERKETTA Vs. STATE OF JHARKHAND
February 5, 2007
TILAK RAJ TANDON Vs. BASUDHA COKE (INDIA) PVT. LTD.
March 13, 2007
Tileshwar Sahu Vs. The State Of Jharkhand
November 6, 2007
TILESHWAR SAHU Vs. STATE OF JHARKHAND
January 5, 2007
TILESHWAR SAHU Vs. STATE OF JHARKHAND
April 10, 2007
TILOTTAMA DEVI Vs. JITENDRA SINGH
April 30, 2007
TIRTH RAJ TIWARY Vs. UNION OF INDIA
April 12, 2007
TRF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX
September 7, 2007
Trf Limited Vs. Commissioner Of Central Excise And Service Tax
November 6, 2007
TRIBAL MEDICAL ASSOCIATION Vs. STATE OF JHARKHAND
June 14, 2007
TRIBENI SAO AND HARDU RANA Vs. STATE OF JHARKHAND
March 28, 2007
TRIBHUWAN PRASAD SINGH Vs. STATE OF JHARKHAND
October 5, 2007
Triloki Prasad Yadav Vs. State Of Jharkhand
October 4, 2007
TUFAN SOREN AND MAHA HANSDA Vs. STATE OF JHARKHAND
November 27, 2007
TULAS KUER Vs. PARSURAM SINGH
April 25, 2007
Tulsi Mahto Vs. State Of Jharkhand And Gunjari Devi
October 4, 2007
U.P.SINGH Vs. UNION OF INDIA THROUGH THE SECRETARY, MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA
August 31, 2007
UMA KANT FARIYAT Vs. STATE OF JHARKHAND
September 17, 2007
UMA KUMARI DEVI Vs. STATE OF JHARKHAND
August 17, 2007
UMA SHANKAR PRASAD Vs. HAZARIBAGH MINES BOARD, CHAIRMAN, HAZARIBAGH MINES BOARD, ADDITIONAL
July 31, 2007
UMESH CHANDRA CHAUDHARY Vs. STATE OF JHARKHAND
June 26, 2007
UMESH PRASAD SINGH Vs. COAL INDIA LIMITED
May 18, 2007
UMESHWAR UPADHYAY Vs. STATE OF JHARKHAND
February 13, 2007
UNION BANK OF INDIA Vs. ANNAPURNAUDYOG
July 13, 2007
Union Enterprises Vs. Union Of India [Alongwith Tax Case No.07 Of 2003]
November 2, 2007
Union Of India Vs. Union Of India
October 4, 2007
UNION OF INDIA Vs. DEVENDRA DEO NARAIN SINGH
February 8, 2007
UNITED INDIA INSURANCE CO LTD Vs. MD ASLAM KHAN
August 27, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. CHANDRA MARANDI
March 12, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. BASIR KINDO @ KHUDO
March 26, 2007
URMILA DEVI Vs. RANI DEVI
April 19, 2007
USHA ALLOY MAZDOOR SANGH Vs. STATE OF JHARKHAND
July 5, 2007
UTTAM KUJUR Vs. STATE OF JHARKHAND
May 3, 2007
VAISHALI ENTERPRISES Vs. PUNJAB NATIONAL BANK
August 3, 2007
VAKIL PRASAD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
February 2, 2007
VANCHISWARAN Vs. STATE OF JHARKHAND
January 12, 2007
VARDAAN BUILDERS Vs. VEER KRISHNA SAHAY
June 14, 2007
VEENA DEVI Vs. ARUN KUMAR SINGH
March 28, 2007
Veer Singh Vs. State Of Jharkhand
September 12, 2007
VIDYANAND SHARMA Vs. STATE OF JHARKHAND
April 10, 2007
VIG ENGLISH SCHOOL Vs. STATE OF JHARKHAND
March 23, 2007
VIJAY KISHOR PAUL Vs. STATE OF JHARKHAND
November 29, 2007
VIJAY KUMAR Vs. STATE OF BIHAR
April 5, 2007
VIJAY KUMAR Vs. UNION OF INDIA
November 28, 2007
VIJAY KUMAR MALLIK Vs. STATE OF JHARKHAND
June 21, 2007
VIJAY KUMAR SINHA Vs. STATE OF JHARKHAND
June 20, 2007
VIJAY KUMAR VERMA Vs. MADHURIVERMA ALIAS PUSPA VERMA
May 4, 2007
VIJAY MANDAL Vs. RAGHUNATH MANDAL
February 12, 2007
Vijeta Construction Limited Vs. Assistant Commissioner Of Income Tax
November 5, 2007
VINAY KUMAR DUBEY Vs. STATE OF JHARKHAND
February 15, 2007
VINOD KUMAR GUPTA Vs. STATE OF JHARKHAND
November 29, 2007
VINOD KUMAR SINHA Vs. STATE OF BIHAR
April 9, 2007
VISHNU BHAGWAN GOSHWAMI Vs. CCL
June 10, 2007
VISHNU KUMAR Vs. STATE OF BIHAR
May 18, 2007
VIVEK RAISURANA Vs. BHRAWALI DEVI
January 4, 2007
VIVEKANAND CHAUDHARY Vs. STATE OF JHARKHAND
April 4, 2007
WEST SINGHBHUM TRUCK OWNERS WELFARE ASSOCIATION Vs. UNION OF INDIA
August 3, 2007
WORKMEN UMASHANKER SINGH Vs. PRESSIDING OFFICER LABOUR COURT
July 13, 2007
YADU BANSH SINGH Vs. OWNER OF THE TRUCK NO.BHO 6847 SRI PRAMOD KUMAR TAPARIYA
September 10, 2007
YADUBANSH PRASAD SINGH Vs. STATE OF JHARKHAND
July 6, 2007
YOGENDRA CHOUDHARY @ SUKHAI CHOUDHARY @ SUKAI PD Vs. STATE OF JHARKHAND
August 17, 2007
YOGENDRA KUMAR OJHA Vs. STATE OF JHARKHAND
November 7, 2007
YOGENDRA YADAV Vs. STATE OF JHARKHAND
April 19, 2007
ZEYAUL HAQUE Vs. STATE OF BIHAR
January 12, 2007
ZILEH SINGH SAGAR Vs. UNION OF INDIA
April 4, 2007