Case Index

Title
Date
ANDHRA BANK Vs. B. RAMKRISHNA REDDY
September 6, 2007
BUILDS & INTS. Vs. M. SHANMUGANANDA
August 21, 2007
GEETHA ALAGUVEL Vs. K.B. VISHWANATH BHAT
January 25, 2007
H.M. MANJUNATH Vs. H. MANJAPPA
September 7, 2007
H.P. KRISHNA Vs. MANJUNATH ORTHOPEDIC & TRAUMA CENTRE
September 3, 2007
K N YASHODA Vs. KARTHIK AGENCIES
June 22, 2007
K. SUBRAMANYA Vs. VISHWABHARATHHI HOUSE BUILDING CO-OPERATIVE SOCIETY
August 30, 2007
LAXMIBAI Vs. DR. B.R. KAPPALGUDDI, KAPPALGUDDI NURSING HOME, GOKAK
August 17, 2007
M. ANEES-UR-RAHMAN Vs. JAMMU AND KASHMIR BANK LTD.
September 20, 2007
M. SHANTHA KUMAR Vs. CAPT. V.P. MOHAN
August 24, 2007
MUKHYA DAK GHAR Vs. A.S. DESAI
October 23, 2007
N.M. JAYARAM Vs. ASHED PROPERTIES & INVESTMENT PVT. LTD.
December 12, 2007
NATIONAL INSTITUTE OF MENTAL HEALTH & NEURO SCIENCES Vs. HANUMANTHAIAH
September 4, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. PREMA
October 23, 2007
RAI UNIVERSITY Vs. HARIPRASAD N.V.
October 1, 2007
RENUKA GAS COMPANY Vs. SIDDESHWAR & ORS
May 23, 2007
S A AHMED Vs. POONAM A SHAH
June 29, 2007
SATISH KRISHNAJI JOSHI Vs. GUTTAL POST OFFICE
June 4, 2007
SOUTH WESTERN RAILWAYS Vs. PINKY GUPTA
November 20, 2007
SQN LDR V MURTHY & ORS Vs. T RUPENDU & ORS
October 23, 2007
SRI VASAVI ENTERPRISES Vs. ROYAL SUNDARAM ALLIANCE INSURNCE CO. LTD.
November 19, 2007
ST. MARTHAS HOSPITAL Vs. BUDDHARAM
November 7, 2007
SUHAS BHAGAWANT HALKARE Vs. NEW INDIA ASSURANCE CO. LTD.
September 17, 2007
VALSA JOSE Vs. BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD.
August 13, 2007
VYAVASAYA SEVA SAHAKARA BANK LIMITED Vs. K.R. DANESHWARAPPA (SINCE DECEASED) BY LRS.
September 14, 2007