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Case Index
Title
Date
3M ELECTRO AND COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
February 26, 2007
A. SRINIVASAN Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 29, 2007
A.C. EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE
March 28, 2007
A.D. COMMUNICATIONS Vs. COMMISSIONER OF CENTRAL EXCISE
March 23, 2007
A.G. EXPORT INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
January 25, 2007
A.G. SHIBU Vs. COMMISSIONER OF C. EX., COCHIN
May 22, 2007
A.I. ENTERPRISES Vs. COMMISSIONER OF CUSTOMS
April 5, 2007
A.P. GAS POWER CORPN. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
November 28, 2007
A.P. GAS POWER CORPORATION LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
April 17, 2007
A.P. PRECISION LIGHT ENGINEERING P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
April 4, 2007
A.R. STANCHEM (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
January 12, 2007
AANEX SERVICES Vs. CCE
September 18, 2007
AARTI IMPEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
March 23, 2007
AARTI TECHNOPACKS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
November 20, 2007
AASTHA BROADCASTING NETWORK LTD Vs. COMMISSIONER OF SERVICE TAX
May 29, 2007
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMR. OF SERVICE TAX
February 6, 2007
ABAN LOYD CHILES OFFSHORE LTD. Vs. COMMISSIONER OF SERVICE TAX
September 18, 2007
ABB LTD. Vs. COMMISSIONER OF SERVICE TAX
February 28, 2007
ABB LTD. Vs. COMMISSIONER OF CENTRAL
November 15, 2007
ABB LTD. Vs. COMMR. OF C. EX. AND SER. TAX (LTU), BANGALORE
December 4, 2007
ABDUL HAMEED VELIYULLA PARAMBATH Vs. COMMISSIONER OF CUS., COCHIN
April 23, 2007
ABDUL KADAR GULAM MOHD. MULLA Vs. COMMR. OF CUS., AHMEDABAD
August 22, 2007
ABHIRAM MISHRA Vs. C.C.E.
March 19, 2007
ABIRAMI ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2007
ABSORBENT CARBONS LTD. Vs. CCE
January 25, 2007
ACALMAR OILS & FATS LIMITED Vs. COMMISSIONER OF CUS. & C. EX. (APPEALS), HYDERABAD
February 21, 2007
ACC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2007
ACC MACHINERY CO LTD Vs. COMMISSIONER OF CEN EXCISE
September 7, 2007
ACCENT MICROTECH INDS Vs. CCE
September 12, 2007
ACCENTURE SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 7, 2007
ACCROPOLY GLASS INDUS. PVT. LTD. Vs. COMMR. OF CUS. & C. EX., JAMSHEDPUR
March 5, 2007
ACE CREDIT Vs. COMMISSIONER OF C. EX., MANGALORE
February 10, 2007
ACE DESIGNERS LTD. Vs. THE COMMISSIONER OF CUSTOMS (APPEALS)
February 23, 2007
ACME TELE POWER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2007
ACTION CONSTRUCTION EQUIPMENT Vs. COMMISSIONER OF CENTRAL EXCISE
October 1, 2007
ADAGE OUTDOOR ADVERTISING (P) Vs. COMMISSIONER OF CUSTOMS AND
June 20, 2007
ADANI EXPORTS LTD Vs. CC
June 7, 2007
ADANI WILMAR LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 19, 2007
ADDL. COMMR. OF C. EX. & CUS., SURAT Vs. DINESH ENTERPRISES
December 11, 2007
ADECCO PEOPLE ONE INDIA LIMITED Vs. THE COMMISSIONER OF SERVICE TAX
October 15, 2007
ADECCO PEOPLE ONE INDIA LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
October 18, 2007
ADESH KUMAR Vs. COMMISSIONER OF CUSTOMS
April 11, 2007
ADITYA BIRLA NUVO LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
July 30, 2007
ADITYA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2007
ADITYA CEMENT Vs. C.C.E.
January 19, 2007
ADITYA CONSULTANT Vs. CCE
May 17, 2007
ADITYA INDUSTRIES Vs. COMMISSIONER OF C. EX., HYDERABAD
February 5, 2007
ADITYA TEX-O-FAB P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
May 24, 2007
ADITYA TRANSLINK PVT. LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
April 2, 2007
ADM INDIA ENTERPRISES Vs. CCE
July 10, 2007
ADMINISTRATIVE STAFF COLLEGE OF INDIA Vs. COMMR. OF C. EX., HYDERABAD
February 1, 2007
ADOR WELDING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2007
AEE, PCC POLES Vs. CCE
September 24, 2007
AFLOAT TEXTILES (P) LTD. Vs. COMMISSIONER OF C. EX., VAPI
July 4, 2007
AGARWAL COLOUR LABS Vs. CCE
May 7, 2007
AGARWAL FOUNDARIES Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
December 12, 2007
AGARWAL IRON & STEEL INDUSTRIES Vs. COMMISSIONER OF C. EX., KOL.-II
May 29, 2007
AGAUTA SUGAR AND CHEMICALS Vs. CCE
February 28, 2007
AGAUTA SUGAR AND CHEMICALS Vs. COMMISSIONER OF C. EX.
August 30, 2007
AGRAWAL DISTILLERIES PVT. LTD. Vs. CCE
June 11, 2007
AHMEDABAD EDUCATION SOCIETY Vs. COMMISSIONER OF C EX
November 5, 2007
AHMEDABAD MANAGEMENT ASSOCIATION Vs. COMMR. OF S.T., AHMEDABAD
July 3, 2007
AHMEDABAD PACKAGING LTD Vs. C C E
March 2, 2007
AHMEDABAD ROADWAYS Vs. COMMISSIONER OF C. EX., VADODARA
October 24, 2007
AIKIU (PROP. R. SUBRAMANIAN) Vs. COMMISSIONER OF SERVICE TAX
January 22, 2007
AIR COMMAND INDIA LTD. Vs. COMMR. OF CENTRAL EXCISE, VADODARA-II
October 26, 2007
AIR COMMAND INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
January 10, 2007
AIR EXPRESS TRAVELS AND CARGO Vs. COMMISSIONER OF CUSTOMS
November 16, 2007
AIR LIQUIDE ENGG. INDIA P. LTD. Vs. C.C. & C. E., HYDERABAD-II
October 23, 2007
AIR LIQUIDE ENGINEERING INDIA PVT. LTD. Vs. C.C. & C. EX., HYDERABAD-II
August 9, 2007
AIRTRAVEL ENTERPRISES INDIA LTD. Vs. CC
May 18, 2007
AISWARYA MARITIME SERVICES Vs. COMMISSIONER OF CUSTOMS, COCHIN
October 18, 2007
AJANTA COLOR LAB Vs. CCE
April 24, 2007
AJANTA LEATHER FASHION (P) LTD. Vs. COMMR. OF CUS. (PORT), KOLKATA
April 20, 2007
AJINKYATARA SAHAKARI KRISHI AUDYOGIK OTVS LTD Vs. COMMISSIONER OF CEN EXCISE
March 14, 2007
AJNI INTERIORS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
July 31, 2007
AKAR ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
August 27, 2007
AKAY ORGANICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2007
AKBAR TRAVELS OF INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
May 1, 2007
AKILA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2007
AKNAM FINVEST PVT LTD Vs. COMMISSIONER OF SERVICE TAX
March 9, 2007
AL-BAITH STEEL (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
December 19, 2007
AL-FUTTAIM ENGINEERING Vs. COMMISSIONER OF CUSTOMS, CHENNAI
February 12, 2007
ALANKAR STEEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
July 26, 2007
ALATHUR AGENCIES Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
March 16, 2007
ALBRIGHT AND WILSON CHEMICALS INDIA LTD AND N S SHETTY Vs. COMMISSIONER OF CENTRAL EXCISE
May 28, 2007
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA
October 12, 2007
ALEMBIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
July 19, 2007
ALEMBIC LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
March 20, 2007
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS
June 13, 2007
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
August 8, 2007
ALFA TRADERS Vs. COMMISSIONER OF CUSTOMS, COCHIN
June 5, 2007
ALKEM LABORATORIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
January 10, 2007
ALLENGERS MEDICAL SYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
March 30, 2007
ALLIANCE INC. Vs. COMMISSIONER OF CUSTOMS AND
June 21, 2007
ALLIED AIR CONDITIONING CORPN. Vs. CCE
February 14, 2007
ALMAN PLASTIC (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 20, 2007
ALPHA POLYPROPYLENE Vs. COMMISSIONER OF CUS., C. EX. & S.T., DAMAN
June 18, 2007
ALPINE HOUSING DEVELOPMENT CORPN. LTD. Vs. COMMR. OF C. EX., BELGAUM
May 17, 2007
ALPINE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, MANGALORE
December 24, 2007
ALPS OVERSEAS PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS (FEPZ), KOLKATA
April 9, 2007
ALSTOM TRANSPORT LTD. Vs. CC
April 16, 2007
ALVARES & THOMAS Vs. COMMISSIONER OF C. EX., MANGALORE
February 10, 2007
AMADALAVALASA COOPERATIVE SUGARS LTD. Vs. CCE, VISAKHAPATNAM
January 5, 2007
AMAR CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
March 29, 2007
AMAR FOOD PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
January 11, 2007
AMARA RAJA BATTERIES LTD. Vs. COMMISSIONER OF C. EX., TIRUPATI
September 10, 2007
AMARDEO PLASTICS INDUSTRIES Vs. COMMISSIONER OF C. EX.
January 15, 2007
AMARESH ENTERPRISES Vs. COMMR OF C EX AND CUS
August 3, 2007
AMARNATH ENVIROPLAST LTD Vs. COMMR OF CUSTOMS
May 29, 2007
AMBA POLYTUBES PVT. LIMITED Vs. CCE
June 1, 2007
AMBA POLYTUBES PVT. LTD. Vs. CCE
February 20, 2007
AMBATTUR PETROCHEM LTD., Vs. CCE
June 22, 2007
AMBE MATA INDUSTRIES Vs. CCEX
July 30, 2007
AMBICA SYNTEX PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
April 13, 2007
AMBIKA NAHAR EXPORTS Vs. COMMISSIONER OF CUSTOMS PORT
May 4, 2007
AMBUJA CEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2007
AMCO BATTERIES LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 12, 2007
AMEER MOHIDEEN SYED Vs. COMMR. OF CUS. & C. EX, VISAKHAPATNAM
November 19, 2007
AMIT CHOUDHARY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 1, 2007
AMIYA COMMERCE & CONSTRUCTION CO. P. LTD. Vs. COMMR. OF CUS., (PREV), WEST BENGAL, KOLKATA
April 11, 2007
AMOLI ORGANICS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
March 12, 2007
AMPLE INDUSTRIES Vs. CCE
August 16, 2007
AMRIT BANASPATI CO LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
February 14, 2007
AMRITSAR SWADESHI TEXTILE CORP. P. LTD. Vs. C.C., BANGALORE
December 31, 2007
AMRUTANJAN LIMITED Vs. COMMISSIONER OF CUSTOMS AND
July 27, 2007
AMTREX HITACHI APPLIANCES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
September 28, 2007
ANABOND ESSEX INDIA (P) LTD. Vs. COMMISSIONER OF CUSTOMS
March 9, 2007
ANAND ENGINEERING PRODUCTS (P) Vs. CCE (ST)
June 20, 2007
ANANT SPINNING MILLS Vs. CCE
May 22, 2007
ANCHAL PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
October 23, 2007
ANCHOR DAEWOO INDS. LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 18, 2007
ANCILLARY INDUSTRIES CORPORATION Vs. COMMISSIONER OF CUS. (AIRPORT/ADMN.), KOLKATA
March 22, 2007
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
February 14, 2007
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
June 28, 2007
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF CENTRAL
February 15, 2007
ANDHRA PRADESH PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM-II
January 4, 2007
ANDHRA PRADESH PAPER MILLS LTD. Vs. C.C.E., VISAKHAPATNAM-II
October 26, 2007
ANDHRA SUGARS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
August 14, 2007
ANDREW YULE & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
March 1, 2007
ANDREW YULE & CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
July 10, 2007
ANDREW YULE AND CO. LTD. Vs. COMMR. OF CENTRAL EXCISE
May 21, 2007
ANJALI FOODS Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2007
ANTARCTICA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
December 12, 2007
ANURAG COLOUR LAB. Vs. C.C.E.
April 25, 2007
ANZ INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, BANGALORE
November 14, 2007
APAR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
February 6, 2007
APEX COLOR LAB Vs. CCE
March 20, 2007
APEX COLOUR LAB Vs. CCE
September 7, 2007
APPLICOMP INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 2, 2007
APR PACKAGING LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2007
APSARA ART MATERIALS Vs. COMMISSIONER OF C. EX., VALSAD
August 8, 2007
AQUAMALL WATER SOLUTIONS LIMITED Vs. COMMISSIONER OF SERVICE TAX
April 3, 2007
ARA GENERAL IMPEX Vs. COMMISSIONER OF CUSTOMS
January 19, 2007
ARAFAATH TRAVELS (P) LTD. Vs. COMMR. OF SERVICE TAX
November 9, 2007
ARAVIND FASHIONS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 5, 2007
ARC DINESH BURAD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 28, 2007
ARC. HEMANT S. DUGAD Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2007
ARCADIA SHARE AND STOCK BROKERS Vs. COMMISSIONER OF CENTRAL EXCISE
March 26, 2007
AREVA T AND D INDIA LIMITED Vs. CCE
December 7, 2007
ARHAM SPINNING MILLS Vs. CCE
November 21, 2007
ARHAM SPINNING MILLS LTD. Vs. CCE
December 17, 2007
ARIES AGROVET INDUSTRIES LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
August 8, 2007
ARIF Y. DIVASLI Vs. CCEX AND PRITI POLY COATED
June 18, 2007
ARINTEX GLOBAL LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT AND ADMN
May 16, 2007
ARIYA FLEXI LABEL Vs. CCE
December 13, 2007
ARKEMA PETROXIDES INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 22, 2007
ART LEASING LTD. Vs. COMMISSIONER OF C. EX., COCHIN
June 29, 2007
ARUN TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE,
July 25, 2007
ARUN UDYOG Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
July 9, 2007
ARUNA STRUCTURALS Vs. CCE
July 6, 2007
ARUNA SUNRISE HOTELS LTD. Vs. CCE
July 2, 2007
ARUNODAY STEEL INDUSTRIES Vs. CCE
July 11, 2007
ARVIND FASHIONS LTD. Vs. CC
July 10, 2007
ARVIND MOTORS Vs. CCE
November 23, 2007
ARYAN ENERGY (P) LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
July 23, 2007
AS TRANSPORT Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2007
ASCON MARKETING SERVICES, BANGALORE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 1, 2007
ASHA CELLULOID (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
April 2, 2007
ASHA RUBBER (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
August 7, 2007
ASHIMA DYECOT PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 23, 2007
ASHIQUI EXPORTS (P) LTD. Vs. COMMISSIONER OF CUS., COCHIN
April 4, 2007
ASHIT SHIPPING SERVICES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2007
ASHOK AGARWAL Vs. CCE
December 19, 2007
ASHOK ENTERPRISES Vs. CCE
November 7, 2007
ASHOK LAYLAND LTD. Vs. COMMISSIONER OF CEN. EXCISE
November 1, 2007
ASHOK TRADING CO. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
November 5, 2007
ASHOK TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
May 14, 2007
ASHWIN STEEL INDUSTRIES Vs. CCE
May 8, 2007
ASIANOL LUBRICANTS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
May 28, 2007
ASIATIC ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., BBSR
April 20, 2007
ASL MOTORS PVT LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
November 21, 2007
ASSEMBLY OF GOD HOSPITAL & RESEARCH CENTRE Vs. CC, (AIR. & ADMN.), KOL.
February 15, 2007
ASSOCIATED CEMENT COMPANIES LTD. Vs. COMMISSIONER OF CENTRAL
April 18, 2007
ASSOCIATED DYESTUFF INDS. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
June 12, 2007
ASSOCIATED PIGMENTS LIMITED Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
March 21, 2007
ASSOCIATED PLASTICS & RAYONS Vs. COMMISSIONER OF C. EX., VAPI
June 5, 2007
ASSOCIATED STEEL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
August 20, 2007
ASSTT. COMMR. OF SERVICE TAX (DIVN. III), KOLKATA Vs. SIEMENS LTD.
November 2, 2007
ASTRA MICROWAVE PRODUCTS LIMITED Vs. COMMISSIONER OF CUSTOMS AND
May 3, 2007
AT & T COMMUNICATION SERVICES INDIA PVT. LTD. Vs. CC, BANGALORE
May 18, 2007
ATHIVINAYAKAR WIRES (P) LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2007
ATHUNGAL SALES CORPORATION Vs. COMMISSIONER OF CENTRAL
February 6, 2007
ATLANTIC PHARMACETICALS Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2007
ATLAS DYE CHEM. INDUSTRIES Vs. COMMISSIONER OF CUS., AHMEDABAD
December 6, 2007
ATLAS MERCANTILE PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
August 3, 2007
ATTITUDE TRAINING AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2007
ATUL LIMITED Vs. CCE
January 19, 2007
AURANGABAD PAPER MILLS LTD. Vs. CCEX
November 30, 2007
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
September 28, 2007
AUROBINDO PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 17, 2007
AUTOLINE INDIA LTD. Vs. CCE
April 3, 2007
AUTOPRINT MACHINERY MANUFACTURES (P) LTD. Vs. C.C.E.
November 2, 2007
AVANTI FEEDS LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
January 24, 2007
AVAYA GLOBAL CONNECT LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
October 22, 2007
AVAYA GLOBAL CONNECT LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-III
March 28, 2007
AVERY CYCLES INDS. LTD. Vs. C.C.E.
January 17, 2007
AVG MOTORS LTD. Vs. COMMISSIONER OF C. EX., KOTTAYAM
September 7, 2007
AVICHAL TEXTILES (P) LTD. Vs. CCE
January 15, 2007
AVLON SYNTEX P. LTD. Vs. COMMISSIONER OF C. EXCISE, RAJKOT
March 9, 2007
AVT MCCORMICK INGREDIENTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
September 17, 2007
AXIALO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-III
September 11, 2007
B.B. BOSE & SONS Vs. COMMISSIONER OF CUS. (ADMN.), KOLKATA
June 14, 2007
B.H.E.L. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
October 15, 2007
B.J. BROTHERS & CO. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
July 13, 2007
B.S.N.L. Vs. COMMISSIONER OF C. EX., HALDIA
February 20, 2007
B.S.N.L. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
October 30, 2007
BABA MOTORS Vs. C.C.E.
November 14, 2007
BABUL PRODUCTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2007
BACHAN SINGH SALOOJA Vs. COMMISSIONER OF CUSTOMS
March 22, 2007
BAGPAT COOPERATIVE SUGAR Vs. CCE
March 2, 2007
BAGPAT COOPERATIVE SUGAR MILLS Vs. COMMISSIONER OF C. EX.
February 12, 2007
BAID MINERAL WATER P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
August 30, 2007
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2007
BAJAJ ALLIANZ GENERAL INSURANCE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 26, 2007
BAJAJ ALLIANZ LIFE INSURANCE CO LTD Vs. CCEX
April 19, 2007
BAJAJ AUTO FINANCE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2007
BAJAJ AUTO LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2007
BAJAJ ELECTRICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2007
BAJAJ PETRO IMPEX PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
May 24, 2007
BAJAJ PLASTICS LTD Vs. COMMISSIONER OF CUSTOMS EP
January 4, 2007
BAJARANG INFOTECH SYSTEMS PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-II
April 17, 2007
BAJRANG OIL MILLS Vs. COMMR OF CUSTOMS
May 17, 2007
BAKELITE HYLAM LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
March 12, 2007
BAKELITE HYLAM LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
November 12, 2007
BALA HANDLOOMS EXPORTS COMPANY LTD. Vs. CCE
November 16, 2007
BALAJEE ELECTRO STEEL LTD. Vs. COMMISSIONER OF C. EX., RANCHI
June 25, 2007
BALAJI GALVANISING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS AND
December 17, 2007
BALAJI OFFICE EQUIPMENT Vs. CC, CHENNAI [ALONGWITH APPEAL NO.
May 28, 2007
BALAJI POLYWEAVE LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
May 3, 2007
BALAJI POLYWEAVE PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
April 20, 2007
BALAKRISHNA DYEING & PRINTING MILLS Vs. COMMISSIONER OF C. EX., SURAT
March 19, 2007
BALBIR ROLLING MILLS LIMITED Vs. CCE
March 5, 2007
BALKRISHNA INDUSTRIES LTD. Vs. CCE
June 15, 2007
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 19, 2007
BALLARPUR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
December 3, 2007
BALMER LAWRIE AND CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2007
BANCO PRODUCTS (INDIA) LTD. Vs. COMMR. OF C. EX. & CUS., VADODARA-II
August 16, 2007
BANSAL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
March 22, 2007
BARGARH CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
May 22, 2007
BARODA SWITCHGEARS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
June 4, 2007
BASANT INDUSTRIES Vs. CCE
January 2, 2007
BASF INDIA LTD. Vs. COMMISSIONER OF C. EX., VAPI
March 14, 2007
BASTI SUGAR MILLS CO. LTD. Vs. CCE
April 24, 2007
BATA INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 1, 2007
BATA INDIA LTD Vs. COMMISSIONER OF CUSTOMS AIRPORT AND ADMINISTRATION
May 18, 2007
BATA INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 26, 2007
BATALA CITI CABLE PVT. LTD. Vs. CCE
October 4, 2007
BATALA CITI CABLE PVT. LTD. Vs. C.C.E.
April 16, 2007
BAX GLOBAL INDIA LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
April 26, 2007
BAX GLOBAL INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
October 25, 2007
BAYFORGE LTD. Vs. CCE (ST)
July 23, 2007
BCL FORGINGS LIMITED Vs. CCE
October 15, 2007
BEE PEE COATING LTD Vs. CCE
March 30, 2007
BEEKAY STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II
November 27, 2007
BEHR INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 8, 2007
BEL INDIA TRADE PVT. LTD. Vs. CC
March 28, 2007
BELLARY COMPUTERS Vs. COMMISSIONER OF C. EX. (APPEALS), MANGALORE
August 7, 2007
BELLARY HEALTH CARE SERVICES PVT. LTD. Vs. COMMR. OF CUS., CHENNAI
January 17, 2007
BENGAL WATERPROOF LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
June 26, 2007
BENGAL WATERPROOF LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2007
BERGER PAINTS INDIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
June 20, 2007
BEST CALL TAXI Vs. COMMISSIONER OF CENTRAL EXCISE
April 9, 2007
BEST UNDERTAKING Vs. COMMISSIONER OF CENTRAL EXCISE
March 29, 2007
BETUL TYRE AND TUBE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
June 18, 2007
BEVCON WAYORS PRIVATE LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-III
May 3, 2007
BHAGWATI AUTOCAST LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD
April 11, 2007
BHAGYALAKSHMI POHA INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE-III
April 25, 2007
BHALLA TECHTRAN INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
April 2, 2007
BHARAT ALUMINIUM CO. LIMITED Vs. CCE
May 28, 2007
BHARAT ALUMINIUM CO. LTD. Vs. CCE
April 3, 2007
BHARAT ALUMINIUM CO. LTD. Vs. CCE
May 10, 2007
BHARAT ALUMINIUM COMPANY LTD. Vs. CCE
January 9, 2007
BHARAT APEX INDUSTRIES LTD. Vs. CST
October 23, 2007
BHARAT BOX FACTORY LTD. Vs. CCE
June 12, 2007
BHARAT CHARITABLE CANCER HOSPITAL & INSTITUTE Vs. C.C., BANGALORE
April 17, 2007
BHARAT COCA-COLA BOTTLING N.E. Vs. CC AND CE
April 26, 2007
BHARAT COSMETICS Vs. COMMISSIONER OF C. EX.
February 2, 2007
BHARAT EARTH MOVERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 30, 2007
BHARAT FORGE LTD. Vs. COMMISSIONER OF C. EX.
August 7, 2007
BHARAT GARMENTS AND TEXTILES PVT LTD Vs. COMMISSIONER OF CUSTOMS EP
April 10, 2007
BHARAT HEAVY ELECTRICAL LTD. Vs. COMMISSIONER OF C. EX.
March 26, 2007
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMR. OF C. EX. & S.T., DIBRUGARH
November 2, 2007
BHARAT HEAVY ELECTRICALS LTD. Vs. CC & CE (APPEALS), HYDERABAD
February 2, 2007
BHARAT HEAVY ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2007
BHARAT HEAVY ELECTRICALS LTD. Vs. CCE
April 18, 2007
BHARAT INDUSTRIAL WORKS (BHILAI) Vs. CCE
May 7, 2007
BHARAT PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL
February 23, 2007
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMR. OF C. EX., BANGALORE-I
August 9, 2007
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOCHI
June 6, 2007
BHARAT PETROLEUM CORPORATION LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
December 17, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2007
BHARAT SANCHAR NIGAM LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
April 10, 2007
BHARAT SANCHAR NIGAM LTD. Vs. COMMR. OF SERVICE TAX, BHAVNAGAR
January 5, 2007
BHARAT SANCHAR NIGAM LTD. Vs. CCE
June 19, 2007
BHARAT SANCHAR NIGAM LTD. Vs. CCE
April 16, 2007
BHARAT SANCHAR NIGAM LTD. AND ORS. Vs. CCE
November 30, 2007
BHARATHI SOAP WORKS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
September 14, 2007
BHARATI HEXACOM Vs. COMMISSIONER OF CENTRAL EXCISE
October 30, 2007
BHARATI TELE VENTURES LTD Vs. COMMISSIONER OF CEN EXCISE AND CUSTOMS
May 1, 2007
BHARTI AIRTEL LTD Vs. COMMISSIONER OF SERVICE TAX
March 6, 2007
BHARTI AIRTEL LTD Vs. COMMISSIONER OF SERVICE TAX
March 16, 2007
BHARTI AIRTEL LTD. Vs. CCE
August 27, 2007
BHARTI HEXACOM Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2007
BHARTI MOBINET LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2007
BHARTI TELE VENTURES LTD Vs. COMMISSIONER OF C EX AND CUS
April 9, 2007
BHARTI TELEVENTURES Vs. C.S.T.
August 1, 2007
BHAYANAGAR METALS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2007
BHEL Vs. CCE
December 5, 2007
BHILAI CEMENT Vs. CCE
February 9, 2007
BHILAI ENGINEERING CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2007
BHILAI IRON AND STEEL PROCESSING Vs. COMMISSIONER OF C. EX.
March 16, 2007
BHILOSA TEX N TWIST PVT LTD Vs. CCEX
March 6, 2007
BHILWARA PROCESSORS Vs. C.C.E.
October 3, 2007
BHILWARA SPINNERS LTD. Vs. COMMISSIONER OF CUSTOMS (EP)
April 18, 2007
BHORUKA GASES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
December 7, 2007
BHORUKA GASES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
November 27, 2007
BHORUKA STEEL LTD. Vs. COMMISSIONER OF SERVICE TAX
March 13, 2007
BHORUKA TEXTILES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 2, 2007
BHUSHAN POWER AND STEEL LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX BBSR II
October 22, 2007
BHUVALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
February 13, 2007
BHUVANESWARI AGENCIES (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
February 8, 2007
BHUVANESWARI AGENCIES (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
July 27, 2007
BHUWALKA STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., MUMBAI
June 5, 2007
BIDAR SAHAKARI SAKKARE KARKHANE LTD. Vs. COMMR. OF C. EX., MANGALORE
October 18, 2007
BIDHATA INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 29, 2007
BIG BAGS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
August 3, 2007
BIHAR FOUNDRY & CASTINGS LTD. Vs. COMMR. OF C. EX., RANCHI
July 19, 2007
BIHAR RUBBER CO. LTD. Vs. COMMISSIONER OF C. EX., RANCHI
July 17, 2007
BIJALIMONI TEA ESTATE Vs. COMMISSIONER OF C. EX., SILIGURI
January 5, 2007
BIKASH INDUSTRIES Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
July 27, 2007
BIKKAMAL CHHOTELAL Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 22, 2007
BILLU TECH. VIDEO COMMUNICATIONS Vs. CCE
March 15, 2007
BILT INDUSTRIAL PACKAGING Vs. COMMISSIONER OF CENTRAL EXCISE
June 19, 2007
BIMA CABLES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
March 23, 2007
BIMAL AUTO AGENCY Vs. THE COMMISSIONER OF SERVICE TAX
July 4, 2007
BINAYKIA SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CUS. (P)
December 5, 2007
BINDAL SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 6, 2007
BINDAWALA CABLES AND CONDUCTORS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
BINIKOM PRODUCTS PVT. LTD. Vs. COMMISSIONER OF C. EX., SILIGURI
August 3, 2007
BINJRAJKA STEEL TUBES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-III
July 31, 2007
BINU JOHN, PROPRIETOR, GANGA Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2007
BIOCON LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 9, 2007
BIOPAC INDIA CORPN. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 28, 2007
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
November 29, 2007
BIRLA CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2007
BIRLA PERICALESE Vs. COMMISSIONER OF CUSTOMS
March 16, 2007
BIRLA TYRES Vs. COMMISSIONER OF CENTRAL EXCISE, BHUBANESWAR-I
June 19, 2007
BISALPUR KISAN SAHKARI CHINI Vs. CCE
October 17, 2007
BISHEN DYG., PTG. AND WVG. MILLS Vs. COMMISSIONER OF C. EX.
January 4, 2007
BLUE BLENDS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2007
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 4, 2007
BLUE STAR LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-II
November 12, 2007
BOARD OF CONTROL FOR CRICKET IN INDIA Vs. COMMISSIONER OF SERVICE TAX
May 8, 2007
BOC INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CHENNAI-II
June 14, 2007
BOC INDIA LTD Vs. COMMISSIONER OF CUSTOMS I
January 11, 2007
BOC INDIA LTD Vs. COMMR OF CENTRAL EXCISE
July 23, 2007
BOC INDIA LTD. Vs. COMMISSIONER OF C. EX., DELHI-IV
March 2, 2007
BOMBAY BURMAH TRADING Vs. COMMISSIONER OF CENTRAL EXCISE
September 25, 2007
BOMBAY DYEING & MFG. CO. Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
June 18, 2007
BOMBAY DYEING AND MFG CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 5, 2007
BOMBAY PHOTO COLOUR LAB. Vs. COMMISSIONER OF C. EX.
March 23, 2007
BOMBAY TRADING CO. Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 9, 2007
BONANZA SPEED COURIERS (PRIVATE) Vs. COMMISSIONER OF CUSTOMS AND
November 2, 2007
BONANZA SPEED COURIERS (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS & C. EX., COCHIN
November 12, 2007
BONGAIGAON REFINERY & PETROCHEMICALS LTD. Vs. CCE, SHILLONG
June 1, 2007
BONGAIGAON REFINERY AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2007
BOOZ ALLEN & HAMILTON INC. Vs. COMMR. OF SERVICE TAX, BANGALORE
May 8, 2007
BOOZ ALLEN & HAMILTON INC. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 17, 2007
BORSARA MACHINES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
January 23, 2007
BOSTIK (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
August 9, 2007
BP MOBILES Vs. COMMISSIONER OF CENTRAL EXCISE, MANGALORE
December 26, 2007
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
June 7, 2007
BPL LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
February 6, 2007
BPL MOBILE CELLULAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2007
BPL MOBILE COMMUNICATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 1, 2007
BPL SANYO UTILITIES & APPLIANCES LTD. Vs. COMMISSIONER OF C. EX., NOIDA
June 5, 2007
BRAKES INDIA LTD. Vs. CCE
July 16, 2007
BRAKES INDIA LTD. Vs. COMMISSIONER OF C. EX.
February 27, 2007
BRAKES INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
January 24, 2007
BRIDGESTONE FINANCIAL SERVICES Vs. COMMR. OF S.T., BANGALORE
January 4, 2007
BRIGHT PAINTS AND CHEMICALS Vs. COMMISSIONER OF C. EX., KOLKATA-V
April 12, 2007
BRIJ MOHAN SOOD Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 5, 2007
BSL LIMITED Vs. CCE
March 30, 2007
BSNL Vs. COMMISSIONER OF SERVICE TAX
December 5, 2007
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE
February 5, 2007
BSNL Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
June 5, 2007
BURN STANDARD CO. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
December 6, 2007
BURROUGHS WELLCOME (I) LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2007
BUSY BEE Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2007
BWL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2007
C C E Vs. SUNHILL CERAMICS PVT LTD
December 13, 2007
C C EX Vs. INDIA METAL AND ALLOYS MFG CO AND MR S P RATHI
April 24, 2007
C C EX AND CUSTOMS BBSR Vs. INDUSTRIAL SECURITY FORCE
April 20, 2007
C. KRISHNAKUMAR Vs. COMMISSIONER OF C. EX., KOCHI
August 28, 2007
C. MOHAMMED KUTTY @ KOORA HAJI Vs. COMMR. OF C. EX. & CUS., COCHIN-II
March 16, 2007
C.B. MAHESHWARI Vs. COMMISSIONER OF C. EX., VALSAD
October 8, 2007
C.C. Vs. LUCKY STEEL INDUSTRIES AND Y.S.
March 21, 2007
C.C. EX. Vs. SHREE JAGANNATH AGENCY
October 22, 2007
C.C., C. EX. & S. T., HYDERABAD-II Vs. C.S. SOFTWARE ENTERPRISES LTD.
October 23, 2007
C.C., C.E. & S.T., HYDERABAD-II Vs. C.S. SOFTWARE ENTERPRISES LTD.
December 20, 2007
C.C.E. Vs. NESAMONY TOURS AND AUTO
October 29, 2007
C.C.E. Vs. ROHIT PULP AND PAPER MILLS LTD.
February 22, 2007
C.C.E. Vs. GUJARAT BORISIL LTD.
December 11, 2007
C.C.E., BANGALORE Vs. GODREJ & BOYEE MANUFACTURING CO. LTD.
March 22, 2007
C.C.E., C. & S. TAX, BHUBANESWAR-II Vs. ARYAN ISPAT & POWER LTD.
September 14, 2007
C.C.E., HYDERABAD Vs. SATHGURU MANAGEMENT CONSULTANTS PVT. LTD.
June 15, 2007
C.C.E., HYDERABAD Vs. VENTURA CAPITAL & CORPORATE INVESTMENTS LTD.
May 18, 2007
C.C.E.S.T., BANGALORE Vs. OKS SPECIALITIES LUBRICANTS (I) PVT. LTD.
October 31, 2007
C.J. GELATINE PRODUCT Vs. COMMISSIONER OF C. EX.
March 23, 2007
C.S. SUVARNA Vs. COMMISSIONER OF C. EX.
January 24, 2007
CADBURY (INDIA) LIMITED Vs. CCE
February 5, 2007
CADILA HEALTHCARE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
November 21, 2007
CAIITJEE (CATJEE) Vs. COMMISSIONER OF C.E.
December 17, 2007
CAIRN ENERGY (I) PTY. LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II
August 29, 2007
CAIRN ENERGY INDIA P. LTD. Vs. COMMR. OF C. EX.& CUS., VISAKHAPATNAM-II
June 6, 2007
CAIRN ENERGY INDIA PTY. LTD. Vs. COMMR. OF C. EX. & CUS., VISAK.-II
August 1, 2007
CALVIN WOODING CONSULTING LTD. Vs. CCE
April 13, 2007
CAMBAY ORGANICS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
June 28, 2007
CAMEX INTERMEDIATES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
October 26, 2007
CAMPCO CHOCOLATE FACTORY Vs. COMMISSIONER OF C. EX., MANGALORE
March 5, 2007
CAMPUS SERVICE (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
October 16, 2007
CANARA POLYPACK LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
June 6, 2007
CAPITAL COLOUR LAB Vs. CCE (ST)
March 26, 2007
CAR WORLD AUTOLINE Vs. COMMISSIONER OF C. EX., COCHIN
September 3, 2007
CARBORANDUM UNIVERSAL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 4, 2007
CARE ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 23, 2007
CARGO CLEAR INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
December 20, 2007
CARONA PLUS INDUSTRIES LTD. Vs. CCE
October 8, 2007
CARYAIRE EQUIPMENTS INDIA P. LTD. Vs. CCE
November 20, 2007
CAST METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
August 10, 2007
CASTROL INDIA LIMITED Vs. CCE
January 31, 2007
CASTROL INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
July 11, 2007
CASTROL LTD UK AND CASTROL INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2007
CBC-TECH (INDIA) Vs. COMMISSIONER OF CUSTOMS
January 8, 2007
CC Vs. DELUXE EXPORTS
April 9, 2007
CC Vs. ANANDALAXMI MALLEBLES PVT LTD
September 7, 2007
CC Vs. FAISAL
July 9, 2007
CC Vs. DAYAL STEELS PVT LTD
November 21, 2007
CC Vs. VENUS ENTERPRISES
December 27, 2007
CC Vs. C.P. AQUACULTURE (INDIA) PVT.
March 19, 2007
CC Vs. ESSEL MARMO PVT. LTD.
February 9, 2007
CC Vs. NUCOR WIRES LTD.
July 10, 2007
CC Vs. SHYAMALI EXPORTS
May 21, 2007
CC Vs. COMPETENT-BUSINESS
February 5, 2007
CC Vs. PHILIPS MEDICAL SYSTEMS INDIA
May 31, 2007
CC Vs. INDIA PISTON LTD.
May 3, 2007
CC Vs. SPK ELECTRICALS
September 6, 2007
CC & CE, TIRUPATHI Vs. RAYALASEEMA RE-ROLLING MILLS (P) LTD.
February 22, 2007
CC (PREV.) Vs. ROSE ENTERPRISES
October 23, 2007
CC IMP Vs. MOUNTMINE IMPEX PVT LTD
April 4, 2007
CC, JAMNAGAR Vs. GUJARAT STATE FERTILIZERS & CHEMICALS LTD.
April 4, 2007
CCE Vs. ADVANCE DIESEL ENGINEERING P LTD
December 10, 2007
CCE Vs. ADISHIV FORGE P LTD
December 18, 2007
CCE Vs. CONY ENGINEERING
December 11, 2007
CCE Vs. WELSPUN GUJARAT STAHL ROHREN LTD
December 10, 2007
CCE Vs. BHARTIBEN R PATEL
December 11, 2007
CCE Vs. SHELL EXTRUDERS
October 3, 2007
CCE Vs. SHIVAM TEXTILES
December 10, 2007
CCE Vs. HARIHAR FOOD P LTD
October 1, 2007
CCE Vs. AMARDEEP ENTERPRISES
October 1, 2007
CCE Vs. VISAKA INDUSTRIES LTD
July 2, 2007
CCE Vs. AMBALAL SARABHAI ENTERPRISES
March 13, 2007
CCE Vs. PRAMUKH INDS PVT LTD
July 20, 2007
CCE Vs. VARDHAMAN FABRICS P LTD
July 27, 2007
CCE Vs. BAYER DIAGNOSTICS INDIA LTD
April 27, 2007
CCE Vs. TAMILNADU PETROPRODUCTS LTD.
June 27, 2007
CCE Vs. SOMEX INDIA
August 29, 2007
CCE Vs. SILVER OAK GARDENS RESORT
November 2, 2007
CCE Vs. ADHUNIK PACKAGES (P) LTD.
November 13, 2007
CCE Vs. CHANDRAWATI POLYMERS PVT. LTD.
July 13, 2007
CCE Vs. VIKAS TRADING COMPANY
February 23, 2007
CCE Vs. SUNSHINE STEEL CORPORATION
November 12, 2007
CCE Vs. BOC INDIA
February 20, 2007
CCE Vs. MANOHARA SARASWATHY GLASS WORKS
February 9, 2007
CCE Vs. DWIVEDI TRAVELS AND SUMAN TRAVELS
October 17, 2007
CCE Vs. LIBERTY SHOES LTD.
June 20, 2007
CCE Vs. NAHAR EXPORTS LTD.
October 11, 2007
CCE Vs. OSWAL INDUSTRIES (P) LTD.
March 28, 2007
CCE Vs. ASP SEALING PRODUCTS LTD.
February 6, 2007
CCE Vs. POLYPLEX CORPORATION LTD.
September 28, 2007
CCE Vs. JAISWAL EQUIPMENT AND HOLDINGS
June 6, 2007
CCE Vs. MAHARASTRA SAMAJ BHAWAN TRUST
February 5, 2007
CCE Vs. TRELA FOOTWEAR EXPORTS PVT. LTD.
September 26, 2007
CCE Vs. INDIAN OIL CORPORATION LTD.
September 25, 2007
CCE Vs. ADHUNIK ALLOYS PVT. LTD.
December 3, 2007
CCE Vs. SPICE COMMUNICATION (P) LTD.
March 14, 2007
CCE Vs. BARKAT DYEING WORKS
March 30, 2007
CCE Vs. NAHAR INDUSTRIAL ENTERPRISES
March 7, 2007
CCE Vs. SURYA ROSHNI LTD.
March 6, 2007
CCE Vs. SAMPAT PLYWOOD LTD.
March 8, 2007
CCE Vs. MATRIX CLOTHING PVT. LTD. AND
November 28, 2007
CCE Vs. AUTOLITE INDIA LIMITED
August 1, 2007
CCE Vs. M.P. ELECTRO CRAFT
August 30, 2007
CCE Vs. NAAZ TRAVELS AGENCY
November 14, 2007
CCE Vs. MODERN STEEL AND AGRO INDUS. AND
July 16, 2007
CCE Vs. CARDAMOM MKG. CORPORATION AND
September 18, 2007
CCE Vs. TCP LTD.
June 1, 2007
CCE Vs. DHANRAJ ORGANICS LTD. AND SHRI
January 31, 2007
CCE Vs. ADH AGENCIES
May 21, 2007
CCE Vs. HIM TECHNO FORGE LTD.
February 6, 2007
CCE Vs. KANDHARI BEVERAGES (P) LTD.
December 3, 2007
CCE Vs. ARCEE ISPAT UDYOG LTD.
January 16, 2007
CCE Vs. PANDEY BHOOTPURVA SAINIK
May 21, 2007
CCE Vs. GODVARI DRUGS LTD.
January 19, 2007
CCE Vs. VISAKA INDUSTRIES LTD.
May 17, 2007
CCE Vs. GOLDEN ROLLS PVT. LTD. AND
January 19, 2007
CCE Vs. HABIB REFINED OILS PVT. LTD.
December 12, 2007
CCE Vs. PUNJAB WOOL COMBER LTD.
August 2, 2007
CCE Vs. SURYA ISPAT UDYOG
September 24, 2007
CCE Vs. MODERN PAPER CONVERTERS
July 11, 2007
CCE Vs. GOYAL SYNTHETICS
July 10, 2007
CCE Vs. FLEX CHEMICALS LTD.
December 4, 2007
CCE Vs. DIVISIONAL MANAGER,
December 13, 2007
CCE Vs. ESS ESS KAY ENGG. CO. LTD.
December 13, 2007
CCE Vs. ANUBHAGYA WELFARE SOCIETY
April 5, 2007
CCE Vs. INDIAN ADDITIVES LTD.
March 21, 2007
CCE Vs. AGARWAL TRADING CO. AND DIAMOND
December 7, 2007
CCE Vs. DESIGNS AND PROTOTYPES
December 27, 2007
CCE Vs. GARAGE TOOLS CORPORATION
August 17, 2007
CCE Vs. GRASIM INDUSTRIES LTD.
April 2, 2007
CCE Vs. H AND R JOHNSON (INDIA) LTD.
April 2, 2007
CCE Vs. SHRI RAM DIESELS (INDIA)
December 12, 2007
CCE Vs. NEMLAXMI BOOK (I) PVT. LTD.
April 11, 2007
CCE Vs. RANE BRAKE LININGS LTD.
May 4, 2007
CCE Vs. S.R.F. LTD.
May 16, 2007
CCE Vs. MILITARY EX-SERVICEMEN SERVICES
December 17, 2007
CCE Vs. SUNDARAM FINANCE LTD.
January 2, 2007
CCE, BELGAUM Vs. GHATAPRABHA SAHAKARI SAKKARE KARKHANE NIYAMIT
April 12, 2007
CCE, CHENNAI Vs. BESMAK COMPONENTS (P) LTD.
March 23, 2007
CCE, CUS. & S.T., BHUBANESWAR-I Vs. VIKAS COSMETIC PRODUCTS PVT. LTD.
February 19, 2007
CCEX Vs. WINEX FILMS PVT LTD
March 14, 2007
CCS INFOTECH LTD. Vs. COMMISSIONER OF C. EX.
February 19, 2007
CCS INFOTECH LTD., M.A. HASAN Vs. CCE
June 26, 2007
CDR MEDICAL INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
March 27, 2007
CELEBRITY CONNECTIONS Vs. CCE
June 19, 2007
CENTRAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL
June 29, 2007
CENTRAL INDIA PACKAGING CO. PVT. LTD. Vs. C.C. & C.E., HYDERABAD
October 16, 2007
CENTRAL MINE PLANNING AND DESIGN INSTITUTE LTD Vs. COMMR OF CENTRAL EXCISE
July 19, 2007
CENTRAL POWER RESEARCH INSTITUTE Vs. COMMISSIONER OF CENTRAL
August 9, 2007
CENTRE FOR DEVELOPMENT OF Vs. COMMISSIONER OF CENTRAL
June 25, 2007
CENTRE FOR MANAGEMENT DEVELOPMENT Vs. C.C.E., TRIVANDRUM
March 1, 2007
CENTRICAST ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 18, 2007
CEPHAM LABORATORIES LTD., MR. Vs. CCE
April 26, 2007
CETHAR VESSELS PVT. LTD. Vs. CCE
March 2, 2007
CGG MARINE Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
March 14, 2007
CHAKAN VEGOILS MILLS Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
April 3, 2007
CHAMPION HOSIERY PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
November 2, 2007
CHAMPION HOSIERY PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
September 7, 2007
CHAMUNDI FOODS (P) LTD. Vs. COMMISSIONER OF C. EX.
February 28, 2007
CHANDRA ENGINEERING CO Vs. COMMISSIONER OF CENTRAL EXCISE
December 5, 2007
CHANDRA SHIPPING & TRADING SERVICES Vs. C.C.E. & C., VISAKHAPATNAM-II
November 19, 2007
CHANDRA SHIPPING AND TRADING Vs. COMMISSIONER OF CENTRAL
November 15, 2007
CHANDRAS CHEMICAL ENTERPRISES PVT. LTD. Vs. CCE, KOLKATA-V
February 21, 2007
CHATE COACHING CLASSES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 11, 2007
CHAUDHARY SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
September 3, 2007
CHEM CROWN (I) LTD. Vs. CCE
November 15, 2007
CHEMCROWN EXPORTS LTD. Vs. COMMR. OF C. EX. (SERVICE TAX)
July 25, 2007
CHEMPLAST SANMAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2007
CHEMTROLS ENGINEERING LTD. Vs. COMMISSIONER OF C. EX.
March 12, 2007
CHENGALRAYAN CO-OPERATIVE SUGAR Vs. CCE
August 20, 2007
CHENNAI MARINE TRADING PVT. LTD. Vs. CC
February 27, 2007
CHENNAI PETROLEUM CORPORATION Vs. COMMISSIONER OF CENTRAL EXCISE
September 17, 2007
CHETAN CONTAINERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 28, 2007
CHIDAMBARAM SHIPCARE P. LTD. Vs. COMMISSIONER OF SERVICE TAX
September 14, 2007
CHIDZHAVADZHE Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 27, 2007
CHIEF ENGINEER (DESIGNS), Vs. CC
July 17, 2007
CHIRAG AGRO TRADERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
November 26, 2007
CHITRAKOOT STEEL AND POWER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2007
CHLOROCHEM INDUSTRIES Vs. CCE
November 19, 2007
CHLOROCHEM INDUSTRIES Vs. CCE
January 29, 2007
CHOICE INTERNATIONAL Vs. CC
June 27, 2007
CINERAMA PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 25, 2007
CIPLA LTD Vs. COMMISSIONER OF CUSTOMS
August 13, 2007
CIPLA LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
July 31, 2007
CITIZEN EXTRUSION (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
July 20, 2007
CITIZEN IMPEX Vs. COMMISSIONER OF CUSTOMS (EP)
April 12, 2007
CITY GOLD METAL PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 2007
CITY GOLD METAL PVT. LTD. Vs. COMMR. OF C. EX. & SERVICE TAX, PATNA
November 8, 2007
CLANCEY PRECISION COMPONENTS Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2007
CLARIANT (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2007
CLIT JEMKAY ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
January 24, 2007
CMC LIMITED Vs. COMMISSIONER OF SERVICE TAX
September 26, 2007
CMS (INDIA) OPERATIONS AND Vs. COMMISSIONER OF CENTRAL EXCISE
May 21, 2007
COCA COLA INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
April 16, 2007
COCHIN INTERNATIONAL AIRPORT Vs. COMMISSIONER OF CENTRAL
April 18, 2007
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
September 3, 2007
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMISSIONER OF C. EX., COCHIN
August 17, 2007
COCHIN INTERNATIONAL AIRPORT LTD. Vs. COMMISSIONER OF C. EX., COCHIN
March 28, 2007
COCHIN INTERNATIONAL AIRPORT PREPAID TAXI OPERATORS CO-OP. SOCIETY LTD. Vs. C.C.E., COCHIN
April 3, 2007
COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF C. EX., COCHIN
January 31, 2007
COLGATE PALMOLIVE I LTD Vs. COMMISSIONER OF C EX
March 21, 2007
COLOUR SHADES Vs. COMMISSIONER OF C. EX., BANGALORE-III
January 17, 2007
COMMISSIONER OF C EX Vs. NATIONAL GUARD
October 26, 2007
COMMISSIONER OF C EX Vs. ESSEL PRO PACK LTD
September 5, 2007
COMMISSIONER OF C EX Vs. SPENTEX INDUSTRIES LTD
August 1, 2007
COMMISSIONER OF C EX Vs. NIF ISPAT LTD
February 5, 2007
COMMISSIONER OF C EX Vs. TRANSCEIVERS INDIA LIMITED
February 6, 2007
COMMISSIONER OF C EX Vs. MATI BIRI FACTORY PVT LTD
January 19, 2007
COMMISSIONER OF C EX Vs. OIL AND NATURAL GAS CORPN LTD
March 6, 2007
COMMISSIONER OF C EX Vs. TIRUPATI PROCESSORS
February 9, 2007
COMMISSIONER OF C EX Vs. VIRISH TEXTILES LTD
March 14, 2007
COMMISSIONER OF C EX Vs. R N AGARWAL INDUSTRIES LTD
February 15, 2007
COMMISSIONER OF C EX Vs. DUROLAM LTD
February 9, 2007
COMMISSIONER OF C EX Vs. BARON INTERNATIONAL LTD
October 15, 2007
COMMISSIONER OF C EX Vs. GIRDHAR METAL INDS PVT LTD
February 2, 2007
COMMISSIONER OF C EX Vs. STERLITE INDUSTRIES I LTD
January 31, 2007
COMMISSIONER OF C EX Vs. GUJARAT CHEMICAL PORT TERMINAL CO LTD
September 27, 2007
COMMISSIONER OF C EX AND CUS Vs. R K PACKAGING
January 24, 2007
COMMISSIONER OF C EX AND CUS Vs. RADHA KRISHNA SYNTHETICS PVT LTD
May 22, 2007
COMMISSIONER OF C EX AND CUS Vs. NILALOHITA ENTERPRISES
January 5, 2007
COMMISSIONER OF C EXCISE Vs. AJANTA SALES CORPORATION
July 30, 2007
COMMISSIONER OF C EXCISE Vs. ESSEL PROPACKS LTD
July 30, 2007
COMMISSIONER OF C. EX. Vs. GOLDEN ROLLS PVT. LIMITED
September 21, 2007
COMMISSIONER OF C. EX. Vs. BANK OF RAJASTHAN LTD.
June 20, 2007
COMMISSIONER OF C. EX. Vs. DIL LTD.
November 7, 2007
COMMISSIONER OF C. EX. Vs. A.K. AND I. ADVERTISING
December 20, 2007
COMMISSIONER OF C. EX. Vs. LAFARGE INDIA LTD.
July 9, 2007
COMMISSIONER OF C. EX. Vs. SCIENCE CENTER
October 24, 2007
COMMISSIONER OF C. EX. Vs. SIMTOOLS LTD.
February 13, 2007
COMMISSIONER OF C. EX. Vs. ABHISHEK INDUSTRIES LTD.
October 23, 2007
COMMISSIONER OF C. EX. Vs. ASHOK SECURITY SERVICES
October 29, 2007
COMMISSIONER OF C. EX. Vs. STATE BANK OF INDIA
December 20, 2007
COMMISSIONER OF C. EX. Vs. B.S. REFRIGERATORS LTD.
February 16, 2007
COMMISSIONER OF C. EX. Vs. R.S. FINANCIAL SERVICES
October 30, 2007
COMMISSIONER OF C. EX. Vs. DINESH CHANDRA PAPERS (P) LTD.
July 25, 2007
COMMISSIONER OF C. EX. Vs. ADHUNIK STEEL LTD.
March 30, 2007
COMMISSIONER OF C. EX. Vs. LLOYD INSULATION (INDIA) LTD.
March 13, 2007
COMMISSIONER OF C. EX. Vs. HOTLINE CPT LTD.
January 19, 2007
COMMISSIONER OF C. EX. Vs. ILPEA PARAMOUNT PVT. LTD.
January 19, 2007
COMMISSIONER OF C. EX. Vs. R.V. PARANJAPE
September 17, 2007
COMMISSIONER OF C. EX. Vs. OVERSEAS ELECTRONICS
February 1, 2007
COMMISSIONER OF C. EX. Vs. POLYSET PLASTICS LTD.
February 1, 2007
COMMISSIONER OF C. EX. Vs. TOKYO ELECTRONICS
February 1, 2007
COMMISSIONER OF C. EX. Vs. SUN PHARMACEUTICALS LTD.
January 31, 2007
COMMISSIONER OF C. EX. Vs. SKANSKA CEMENTATION
August 8, 2007
COMMISSIONER OF C. EX. Vs. CENTRAL CABLE PVT. LTD.
August 9, 2007
COMMISSIONER OF C. EX. Vs. GELDHOF LTD.
April 25, 2007
COMMISSIONER OF C. EX. Vs. SATYA PRAKASH AND CO.
August 3, 2007
COMMISSIONER OF C. EX. Vs. AGGARWAL PLASTIC (INDIA)
April 2, 2007
COMMISSIONER OF C. EX. Vs. HI-TECH STEEL INDUSTRIES
January 17, 2007
COMMISSIONER OF C. EX. Vs. MAHARASHTRA ENGINEERING
January 17, 2007
COMMISSIONER OF C. EX. Vs. SUNDER CASTINGS PVT. LTD.
January 16, 2007
COMMISSIONER OF C. EX. Vs. MAIKAAL FIBRES LTD.
January 11, 2007
COMMISSIONER OF C. EX. Vs. VIKRAM ISPAT LTD.
January 3, 2007
COMMISSIONER OF C. EX. Vs. N.H.K. SPRINGS LTD.
April 26, 2007
COMMISSIONER OF C. EX. & CUS. (APPEALS), DAMAN Vs. MAYANK ELECTRO LTD.
March 16, 2007
COMMISSIONER OF C. EX. & CUS., AHMEDABAD-I Vs. RELIANCE INDUSTRIES LTD.
April 19, 2007
COMMISSIONER OF C. EX. & CUS., BBSR-I Vs. NALCO LTD.
March 28, 2007
COMMISSIONER OF C. EX. & CUS., BBSR-II Vs. GUPTA STEELS PVT. LTD.
April 19, 2007
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. ARTI INDUSTRIES LTD.
June 21, 2007
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. SUPRA DYE CHEM PVT. LTD.
July 30, 2007
COMMISSIONER OF C. EX. & CUS., DAMAN Vs. AL-AMIN EXPORTS
January 17, 2007
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. BOMMIDALA FILAMENTS LTD.
September 21, 2007
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. CCL PRODUCTS (INDIA) LIMITED
August 24, 2007
COMMISSIONER OF C. EX. & CUS., GUNTUR Vs. PADMAJA LABORATORIES
August 29, 2007
COMMISSIONER OF C. EX. & CUS., SURAT Vs. VIMLON DYG. & PTG. MILLS P. LTD.
October 24, 2007
COMMISSIONER OF C. EX. & CUS., SURAT Vs. RAJU FABRICS
October 9, 2007
COMMISSIONER OF C. EX. & CUS., SURAT Vs. AMITEX SILK MILLS P. LTD.
July 17, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-I Vs. SHABNAM PROCESSORS PVT. LTD.
September 11, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. SANTOGEN SPINNING MILLS
January 12, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. GOLD MULTIFAB LTD.
September 19, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. K.K. TEXTILES
May 22, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. FAIRDEAL FILAMENTS LTD.
May 24, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. KAILASH TEXTURISING
May 22, 2007
COMMISSIONER OF C. EX. & CUS., SURAT-II Vs. NARMADA FABRICS (P) LTD.
April 20, 2007
COMMISSIONER OF C. EX. & CUS., VADODARA Vs. IRCON INTERNATIONAL LTD.
April 20, 2007
COMMISSIONER OF C. EX. & CUS., VADODARA Vs. TRANSTAMP INDIA LTD.
January 15, 2007
COMMISSIONER OF C. EX. & CUS., VADODARA Vs. TIGHTWELL FASTNERS
August 21, 2007
COMMISSIONER OF C. EX. & CUS., VADODARA-II Vs. GANDHI TRAVELS
February 28, 2007
COMMISSIONER OF C. EX. & CUS., VAPI Vs. N.R. AGARWAL INDUSTRIES LTD.
January 24, 2007
COMMISSIONER OF C. EX. & CUSTOMS, DAMAN Vs. SUBHAKTI TEXTILES LTD.
April 17, 2007
COMMISSIONER OF C. EX. & CUSTOMS, SURAT-II Vs. PRISM PIGMENTS & COLOURS PVT. LTD.
June 22, 2007
COMMISSIONER OF C. EX. & S.T., RANCHI Vs. SANTA SALES AGENCIES
November 16, 2007
COMMISSIONER OF C. EX. & SERVICE TAX, BANGALORE Vs. SHAH POLYMERS
June 18, 2007
COMMISSIONER OF C. EX. & SERVICE TAX, BANGALORE Vs. MOLEX (INDIA) LTD.
April 17, 2007
COMMISSIONER OF C. EX. (A), GUNTUR Vs. ANDHRA SUGARS LTD.
January 31, 2007
COMMISSIONER OF C. EX. AND CUS., GUNTUR Vs. CHEMCEL BIO-TECH LTD.
February 7, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. PREM CONDUCTOR
September 11, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. SUZUKI SYNTHETICS
October 23, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. SULEKHRAM STEELS LTD.
June 18, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. BONUS PLASTICS PVT. LTD.
August 16, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. AHMEDABAD CHEMICALS PVT. LTD.
March 28, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. RAJ JAY FASHIONS INDIA
May 1, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. SYNTHETICS & POLYMER INDS.
August 29, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. POLE STAR INDUSRIES LTD.
June 1, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. TAPSHEEL ENTERPRISES
May 11, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. JAGDAMBA PACKAGING P. LTD.
June 22, 2007
COMMISSIONER OF C. EX., AHMEDABAD Vs. PRAKASH TEXTILES LTD.
May 11, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. DHARIWAL INDUSTRIES LTD.
April 27, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. GOPAL TEXTILE MILLS PVT. LTD.
May 21, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ASHIMA DYECOT LIMITED
February 8, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. RASAYAN UDYOG
August 10, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. OMKAR EXPORTS
November 30, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. ANJANI SYNTHETICS LTD.
October 8, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. S.K. STEEL INDS.
March 9, 2007
COMMISSIONER OF C. EX., AHMEDABAD-I Vs. SAVEESONS INTRACHEM (P) LTD.
October 8, 2007
COMMISSIONER OF C. EX., AHMEDABAD-II Vs. INGERSOIL RAND (INDIA) LTD.
October 15, 2007
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. RONAK LAMINEX P. LTD.
August 3, 2007
COMMISSIONER OF C. EX., AHMEDABAD-III Vs. ARJENI INVEST CAST LTD.
July 11, 2007
COMMISSIONER OF C. EX., AMRITSAR Vs. B.E. OFFICE AUTOMATION PVT. LTD.
June 1, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. SIDDHARATH POLYMERS
June 18, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. SPACEWAY DESIGN INDUSTRIES
February 6, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. ETA ENGINEERING (P) LTD.
November 14, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. MAHAVEER POLYPACKS
June 28, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. SAI GLOBAL LTD.
March 22, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. TOYOTA MOTOR CORPN., JAPAN
August 24, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. TOP SECURITY LIMITED
March 23, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. MICO LTD.
May 18, 2007
COMMISSIONER OF C. EX., BANGALORE Vs. BANGALORE AUTOMATS
April 10, 2007
COMMISSIONER OF C. EX., BANGALORE-III Vs. PALYAM TEXTILE PROCESSOR
August 21, 2007
COMMISSIONER OF C. EX., BANGALORE-III Vs. WRIGLEY INDIA LTD.
August 21, 2007
COMMISSIONER OF C. EX., BBSR-II Vs. ORISSA INDUSTRIES LTD.
April 18, 2007
COMMISSIONER OF C. EX., BBSR-II Vs. PRECICHEM INDIA
April 18, 2007
COMMISSIONER OF C. EX., BELGAUM Vs. GODAVARI SUGAR MILLS LTD.
January 10, 2007
COMMISSIONER OF C. EX., BHAVNAGAR Vs. SAURASHTRA CHEMICALS LTD.
May 23, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. ORISSA EXTRUSIONS LTD.
June 4, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. CEETA INDUSTRIES LIMITED
June 14, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. INDIAN PLASTICS LTD.
May 14, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-I Vs. JAYASHREE CHEMICALS LTD.
February 23, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-II Vs. ORISSA INDUSTRIES LIMITED
June 6, 2007
COMMISSIONER OF C. EX., BHUBANESWAR-II Vs. STEEL AUTHORITY OF INDIA LTD.
June 5, 2007
COMMISSIONER OF C. EX., BOLPUR Vs. S.P.S. METAL CAST & ALLOYS LTD.
May 7, 2007
COMMISSIONER OF C. EX., BOLPUR Vs. HINDUSTAN BIRI MFG. CO.
March 28, 2007
COMMISSIONER OF C. EX., CALICUT Vs. AMBADI ENTERPRISES LTD.
January 5, 2007
COMMISSIONER OF C. EX., CALICUT Vs. PREMIER INDUSTRIES
August 1, 2007
COMMISSIONER OF C. EX., CHENNAI Vs. CARBORANDUM UNIVERSAL LTD.
December 10, 2007
COMMISSIONER OF C. EX., COCHIN Vs. DEVI RUBBER PRODUCTS
June 26, 2007
COMMISSIONER OF C. EX., COCHIN Vs. CARDAMOM MKG. CORPORATION
September 18, 2007
COMMISSIONER OF C. EX., CUS. & SER. TAX, BBSR Vs. O.C.P. INDIA PVT. LTD.
March 2, 2007
COMMISSIONER OF C. EX., DAMAN Vs. PRESTO PLAST
November 26, 2007
COMMISSIONER OF C. EX., DIBRUGARH Vs. TIMES, TOURS AND TRAVELS
February 26, 2007
COMMISSIONER OF C. EX., DIBRUGARH Vs. O.N.G.C. LTD.
August 13, 2007
COMMISSIONER OF C. EX., GUNTUR Vs. ARAVIC AQUA FARMS (P) LTD.
October 31, 2007
COMMISSIONER OF C. EX., GUNTUR Vs. MODEL BOTTLING COMPANY (P) LTD.
March 2, 2007
COMMISSIONER OF C. EX., GUNTUR Vs. PRAKASAM PULVERISERS (P) LIMITED
June 28, 2007
COMMISSIONER OF C. EX., GUNTUR Vs. EMPEE MARINE PRODUCTS LTD.
June 28, 2007
COMMISSIONER OF C. EX., HALDIA Vs. SPRING KLEIN AQUA PVT. LTD.
September 27, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. AQUAMALL WATER SOLUTIONS LTD.
October 26, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. HYDERABAD APPARELS
March 21, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. RAVILEELA GRANITES
February 5, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. SAROVER HOTELS PVT. LTD.
August 6, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. APPLE LABORATORIES LTD.
October 12, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. PRIYADARSHINI CEMENTS LTD.
December 31, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. RESTILE CERAMICS LTD.
November 29, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. AARTI CONSULTANTS PVT. LTD.
December 19, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. ORIENT CEMENTS
April 30, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. ITW SIGNODE (INDIA) LTD.
April 23, 2007
COMMISSIONER OF C. EX., HYDERABAD Vs. MICRORAJ ELECTRONICS PVT. LTD.
August 14, 2007
COMMISSIONER OF C. EX., HYDERABAD-I Vs. GANAPATI SUGAR INDUSTRIES LTD.
November 12, 2007
COMMISSIONER OF C. EX., HYDERABAD-III Vs. SRIDHAR PAINTS CO. P. LTD.
November 15, 2007
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. GULF OIL CORPORATION LTD.
January 9, 2007
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. SUNDER STEELS LTD.
September 28, 2007
COMMISSIONER OF C. EX., HYDERABAD-IV Vs. M.R. PLASTICS & POLYMERS (P) LTD.
January 17, 2007
COMMISSIONER OF C. EX., JAMSHEDPUR Vs. TATA MOTORS LIMITED
July 31, 2007
COMMISSIONER OF C. EX., KOL.-III Vs. ELECTRO STEEL CASTING LTD.
March 27, 2007
COMMISSIONER OF C. EX., KOL.-VI Vs. KHAITAN ELECTRICALS LTD.
March 22, 2007
COMMISSIONER OF C. EX., KOLKATA-I Vs. KRISHNA TRADERS
May 7, 2007
COMMISSIONER OF C. EX., KOLKATA-I Vs. AJAY INDUSTRIES
April 18, 2007
COMMISSIONER OF C. EX., KOLKATA-I Vs. GYMKHANA
January 15, 2007
COMMISSIONER OF C. EX., KOLKATA-I Vs. KUNDU ZARDA COMPANY
August 10, 2007
COMMISSIONER OF C. EX., KOLKATA-II Vs. ABHISEK ENTERPRISE
April 13, 2007
COMMISSIONER OF C. EX., KOLKATA-II Vs. AIR BRIDGE SCAFFOLDING PVT. LTD.
September 27, 2007
COMMISSIONER OF C. EX., KOLKATA-II Vs. NIPHA EXPORTS PVT. LTD.
March 28, 2007
COMMISSIONER OF C. EX., KOLKATA-II Vs. BIMA CABLES PVT. LTD.
April 26, 2007
COMMISSIONER OF C. EX., KOLKATA-III Vs. AMAR TRADERS LTD.
September 6, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. MULTISERVE ROLLS LIMITED
March 8, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. ROYAL TOUCH FABLON (P) LTD.
March 8, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. G.K. PLASTICS (P) LTD.
April 26, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. HINDUSTHAN MOTORS LTD.
April 25, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. SHALIMAR WIRES INDUSTRIES LTD.
March 22, 2007
COMMISSIONER OF C. EX., KOLKATA-IV Vs. HANUMAN UDYOG
September 17, 2007
COMMISSIONER OF C. EX., KOLKATA-V Vs. SREE PRAKASH RATHI
January 24, 2007
COMMISSIONER OF C. EX., KOLKATA-V Vs. RECKITT & COLMAN OF INDIA LTD.
July 2, 2007
COMMISSIONER OF C. EX., KOLKATA-VI Vs. I.T.C. LTD.
April 20, 2007
COMMISSIONER OF C. EX., KOLKATA-VI Vs. ITC LIMITED
July 31, 2007
COMMISSIONER OF C. EX., KOLKATA-VI Vs. STONE INDIA LTD.
February 5, 2007
COMMISSIONER OF C. EX., KOLKATA-VI Vs. G.A. DANIELLI INDIA LTD.
April 26, 2007
COMMISSIONER OF C. EX., MANGALORE Vs. MRPL
October 3, 2007
COMMISSIONER OF C. EX., MANGALORE Vs. V.M. TOURIST HOME
May 23, 2007
COMMISSIONER OF C. EX., MANGALORE Vs. BEAU MONDES CLINIC
June 12, 2007
COMMISSIONER OF C. EX., MANGALORE Vs. PAWAN ASSOCIATES
November 12, 2007
COMMISSIONER OF C. EX., MYSORE Vs. EXPRESS COLOR LAB.
September 17, 2007
COMMISSIONER OF C. EX., MYSORE Vs. CRYSTAL COLOUR LAB
October 9, 2007
COMMISSIONER OF C. EX., MYSORE Vs. KTMS ENGINEERING (P) LTD.
February 9, 2007
COMMISSIONER OF C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.
December 18, 2007
COMMISSIONER OF C. EX., RAJKOT Vs. AJANTA TRANSISTOR CLOCK MFG. CO.
January 25, 2007
COMMISSIONER OF C. EX., RANCHI Vs. BIHAR RUBBER COMPANY LIMITED
March 1, 2007
COMMISSIONER OF C. EX., SHILLONG Vs. GODREJ CONSUMER PRODUCTS LTD.
April 25, 2007
COMMISSIONER OF C. EX., SHILLONG Vs. DHARAMPAL SATYAPAL LTD.
May 28, 2007
COMMISSIONER OF C. EX., SHILLONG Vs. ASSAM SURFACTANTS
May 9, 2007
COMMISSIONER OF C. EX., SILIGURI Vs. ZURANTEE TEA ESTATE
March 28, 2007
COMMISSIONER OF C. EX., SILIGURI Vs. SILIGURI FOOD PRODUCTS (P) LTD.
November 28, 2007
COMMISSIONER OF C. EX., SILIGURI Vs. OODLABARI TEA ESTATE
March 28, 2007
COMMISSIONER OF C. EX., SILIGURI Vs. ARYAMAN TEA ESTATE
April 25, 2007
COMMISSIONER OF C. EX., SILIGURI Vs. MUKTA BIRI FACTORY
February 23, 2007
COMMISSIONER OF C. EX., SURAT Vs. MUDRA TEXTURISING PVT. LTD.
October 16, 2007
COMMISSIONER OF C. EX., SURAT Vs. NAXPAR LAB. PVT. LTD.
May 28, 2007
COMMISSIONER OF C. EX., SURAT Vs. ATUL LIMITED
May 21, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. MAHALAXMI SYNTHETICS P. LTD.
April 27, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. TIRUMALA FINE TEXTURISER PVT. LTD.
June 22, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. KRISHAK BHARTI CO-OP. LTD.
April 30, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. SHRINATH TEX PRINTS P. LTD.
October 24, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. ABG SHIPYARD
December 4, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. GUJARAT GUARDIAN LTD.
August 29, 2007
COMMISSIONER OF C. EX., SURAT-I Vs. GOYAL FIBRES (P) LTD.
May 15, 2007
COMMISSIONER OF C. EX., SURAT-II Vs. SARVESH POLYESTER (P) LTD.
November 20, 2007
COMMISSIONER OF C. EX., SURAT-II Vs. MANGALAM RASAYAN P. LTD.
February 21, 2007
COMMISSIONER OF C. EX., SURAT-II Vs. SPECIALITY PAPERS LTD.
February 23, 2007
COMMISSIONER OF C. EX., SURAT-II Vs. UNITED PHOSPHOROUS LTD.
August 21, 2007
COMMISSIONER OF C. EX., SURAT-II Vs. KABRA EXTRUSION TECHNIK LTD.
February 22, 2007
COMMISSIONER OF C. EX., THANE-II Vs. VIRLON TEXTILES MILLS LTD.
April 16, 2007
COMMISSIONER OF C. EX., TIRUPATHI Vs. UMAKANTH & CO.
October 24, 2007
COMMISSIONER OF C. EX., VADODARA Vs. AXEL POLYMERS LTD.
February 9, 2007
COMMISSIONER OF C. EX., VADODARA Vs. PAREKH APPARELS
October 25, 2007
COMMISSIONER OF C. EX., VADODARA Vs. RECKON DIAGNOSTIC PVT. LTD.
October 22, 2007
COMMISSIONER OF C. EX., VADODARA-I Vs. ALEMBIC INDUSTRIES LTD.
August 23, 2007
COMMISSIONER OF C. EX., VADODARA-I Vs. HYLITE CABLES
February 9, 2007
COMMISSIONER OF C. EX., VAPI Vs. SAVITA CHEMICALS LTD.
April 2, 2007
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. NAGACHANDRA CEMENTS (P) LIMITED
July 24, 2007
COMMISSIONER OF C. EX., VISAKHAPATNAM Vs. SAGAR CEMENTS
October 23, 2007
COMMISSIONER OF C. EX., VISAKHAPATNAM-I Vs. LAMPACK PAPER PRODUCTS
January 4, 2007
COMMISSIONER OF C. EX., VISAKHAPATNAM-II Vs. DECCAN VENEERS (P) LTD.
August 16, 2007
COMMISSIONER OF CEN. EXCISE Vs. NASA
January 17, 2007
COMMISSIONER OF CENTRAL Vs. C.P. AQUACULTURE INDIA PVT. LTD.
March 20, 2007
COMMISSIONER OF CENTRAL Vs. PINAKINI BEVERAGES (P) LTD.
February 13, 2007
COMMISSIONER OF CENTRAL Vs. SIEMENS VDO AUTOMOTIVE LTD.
June 15, 2007
COMMISSIONER OF CENTRAL Vs. RESTILE CERAMICS LTD.
September 14, 2007
COMMISSIONER OF CENTRAL Vs. FLOWSERVE MICROFINISH PUMPS PVT.
September 10, 2007
COMMISSIONER OF CENTRAL Vs. DHARWAD CO-OP. MILK PRODUCERS
May 21, 2007
COMMISSIONER OF CENTRAL Vs. MICO LTD. AND GOETZE INDIA (P) LTD.
May 15, 2007
COMMISSIONER OF CENTRAL Vs. NAVA KARNAKATA STEELS PVT. LTD.
May 3, 2007
COMMISSIONER OF CENTRAL Vs. VRAJ AGENCY
April 30, 2007
COMMISSIONER OF CENTRAL Vs. ORIENT CEMENTS
April 30, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. TITAN INDUSTRIES LTD.
April 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. V.T. DYERS AND SCREEN PRINTERS
August 23, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. JAYASHREE SURAKSHA RANKSHAK
January 29, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SYNTHETICS AND POLYMERS (P) LTD.
December 18, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. EVEREADY INDUSTRIES (I) LTD.
September 19, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SHRI NARAYAN DAS
October 10, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN ALUMINUM CO. LTD. AND
June 7, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. RENEE TELEPOINT
December 18, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. PURUSHOTTAM INDUSTRIES LTD.
October 4, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. CHAMBAL MOTORS (P) LTD.
October 29, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. PUNJAB NATIONAL BANK
December 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. CHENNAI BOTTLING COMPANY LTD.
July 10, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. AJANTA UNIVERSAL FABRICS LTD.
December 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. TEXMO INDUSTRIES
February 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ ALLIANZ GENERAL INSURANCE
March 16, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. K.M. SUGAR MILLS LTD.
March 19, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SVA STEEL RE-ROLLING MILLS LTD.
December 27, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. DEEPAK KUMAR JAIN AND DEEPAK KUMAR
July 31, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. PRERANA INDUSTRIES
November 27, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SOUND CASTINGS PVT. LTD.
August 2, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. ROCKET ENGG. CORPORATION LTD.
July 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNA METAL WORKS
September 13, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. MAHABIR INTERNATIONAL
July 25, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. HIS GARMENTS AND
September 7, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SHIELD SECURITY FORCE
June 22, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. A B INTERNATIONAL
May 28, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. DSP MERRILL LYNCH LTD
February 23, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. KAISHAR INTERIORS PVT LTD
February 12, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. RAMESH INDUSTRIES
March 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. BAJAJ AUTO LTD
June 18, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. H K ROLLING MILLS ENGG P LTD
January 4, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. BAPU TRANSPORT
April 23, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. CHINTAMANI MANGAL KARYALAYA PVT LTD
April 30, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. STANDARD CHARTERED BANK
March 29, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. INDUSTRIAL SECURITY SERVICE
April 3, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. MONTAGE SECURITIES LTD
June 1, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. HIRAKUD INDUSTRIAL WORKS LTD.
May 3, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. B.G. CHITALE
April 23, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. TELCO
January 5, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. GODFREY PHILLIPS INDIA LTD.
January 2, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SREE VINAYAGA LORRY BODY LABOUR
May 14, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. INDIAN OILTANKING LTD.
August 31, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SEVA AUTOMOTIVE PVT. LTD.
March 26, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. WIPRO ACER LTD.
June 8, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. VASUNDARA ENTERPRISES
September 13, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. AGNICE FIRE PROTECTION PVT. LTD.
December 11, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. A.R.A.S.P.V.P.V.
August 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. DIAMOND CEMENTS
December 18, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOM Vs. P.M. POL
May 8, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. LINDE KCA DRESDEN GBH
January 5, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. AL AMIN EXPORTS
January 24, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. NATURAL SUGAR AND ALLIED INDUSTRIES STEEL DIVN
February 14, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. TOPS DETECTIVE AND SECURITY SERVICES LTD
December 3, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. B K THAKKAR
October 24, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. G K CHEMO PHARMA P LTD
April 9, 2007
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS Vs. N.R.B. BEARINGS LTD.
November 27, 2007
COMMISSIONER OF CENTRAL EXCISE APPEALS Vs. SOUTH ASIA TYRES LTD
April 13, 2007
COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX Vs. ORITRADE PVT LTD
November 2, 2007
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. PREM INDUSTRIES
March 28, 2007
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. NIRMA LTD.
October 8, 2007
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. OLYMPIC SYNTHETICS
November 27, 2007
COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD Vs. ASHIMA DYECAT LTD.
September 19, 2007
COMMISSIONER OF CENTRAL EXCISE, HALDIA Vs. EASTERN SETCRETE PVT. LTD.
November 23, 2007
COMMISSIONER OF CENTRAL EXCISE, JSR Vs. TATA STEEL LTD.
April 27, 2007
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-II Vs. GIRIRAJ INDUSTRIES
November 23, 2007
COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV Vs. R.S. ISPAT PVT. LTD.
March 21, 2007
COMMISSIONER OF CENTRAL EXCISE, MANGALORE Vs. RAI ASSOCIATES
November 19, 2007
COMMISSIONER OF CENTRAL EXCISE, PATNA Vs. KISHAN BROTHERS
May 22, 2007
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. BAN LABS P. LTD.
February 6, 2007
COMMISSIONER OF CENTRAL EXCISE, RAJKOT Vs. AMUL INDUSTRIES (P) LTD.
November 22, 2007
COMMISSIONER OF CENTRAL EXCISE, SHILLONG Vs. SINGHI ENTERPRISE
April 20, 2007
COMMISSIONER OF CENTRAL EXCISE, SILIGURI Vs. MALL EXIMP (P) LTD.
April 26, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. VVF LTD.
August 8, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. GANDHI TEXTURISERS
May 22, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SURAT BEVERAGES (P) LTD.
August 27, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SHIVAM SYNTHETICS LTD.
September 3, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. MEERA PROCESSORS PVT. LTD.
July 19, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. SANJARI TWISTERS
September 28, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT Vs. ANGANA TEXTILES P. LTD.
August 16, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-I Vs. DHANESH KHARWAR
April 10, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. TIRUMALA FINE ARTS PVT. LTD.
May 25, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. KABRA EXTRUSION TECHNIC LTD.
November 5, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. NARMADA FABRICS P. LTD.
November 12, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. PRIME POLYWEAVE LTD.
July 6, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. SUNITA TEXTILES LTD.
March 13, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. SAGAR TEXO FAB
November 21, 2007
COMMISSIONER OF CENTRAL EXCISE, SURAT-II Vs. HARRODS GARMENTS
November 23, 2007
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. AMOD INDUSTRIES
June 21, 2007
COMMISSIONER OF CENTRAL EXCISE, VADODARA Vs. MARATHAN LUBRICANTS (P) LTD.
May 8, 2007
COMMISSIONER OF CENTRAL EXCISE, VALSAD Vs. WELSPUN TERRY TOWELS
April 11, 2007
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. SUNFLAG FILAMENTS LTD.
November 22, 2007
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. MILTON PLASTICS LTD.
November 29, 2007
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. CASTROL (I) LIMITED
March 14, 2007
COMMISSIONER OF CENTRAL EXCISE, VAPI Vs. GARDEN PLAST P. LTD.
November 12, 2007
COMMISSIONER OF CUS. & C. EX. HYDERABAD-II Vs. RAJIV KUMAR AGARWAL
May 21, 2007
COMMISSIONER OF CUS. & C. EX., GUNTUR Vs. ASIAN PEROXIDES LTD.
December 31, 2007
COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. CMC LIMITED
July 23, 2007
COMMISSIONER OF CUS. & C. EX., HYDERABAD-II Vs. C.I.L. SECURITIES LTD.
February 15, 2007
COMMISSIONER OF CUS. & C. EX., RAJKOT Vs. RELIANCE INDUSTRIES LTD.
December 10, 2007
COMMISSIONER OF CUS. (PREV.), KOLKATA Vs. NARENDRA KUMAR TAPARIA
December 31, 2007
COMMISSIONER OF CUS. AND C. EX., HYDERABAD-III Vs. NATCO PHARMA LTD.
March 14, 2007
COMMISSIONER OF CUS. AND C. EX., HYDERABAD-IV Vs. P. KRISHNA
January 4, 2007
COMMISSIONER OF CUS. AND C. EX., TIRUPATI Vs. SATAVAHANA ISPAT LTD.
March 26, 2007
COMMISSIONER OF CUS., BANGALORE Vs. VENUS INTERNATIONAL
March 13, 2007
COMMISSIONER OF CUSTOM IMPORT Vs. MOTOR INDUSTRIES CO LTD
December 14, 2007
COMMISSIONER OF CUSTOMS Vs. ADANI ENTERPRISES LTD
February 12, 2007
COMMISSIONER OF CUSTOMS Vs. AKBARALY KARIMDJEE MAMOD
January 8, 2007
COMMISSIONER OF CUSTOMS Vs. NARMADA EXTRUSION (P) LTD.
March 9, 2007
COMMISSIONER OF CUSTOMS Vs. AKSHATT FORGE
February 28, 2007
COMMISSIONER OF CUSTOMS Vs. KAPIL PRASAD
November 20, 2007
COMMISSIONER OF CUSTOMS Vs. SHRI SHAILESH N.C. SHAH, SHRI N.D.
August 30, 2007
COMMISSIONER OF CUSTOMS Vs. ADARSH WOOLEN INDUSTRIES
March 5, 2007
COMMISSIONER OF CUSTOMS Vs. SHREE GANESH FORGINGS P. LTD.
February 28, 2007
COMMISSIONER OF CUSTOMS Vs. BALAJI STEEL ENTERPRISES
March 15, 2007
COMMISSIONER OF CUSTOMS Vs. MERIDIAN APPARELS LTD.
February 8, 2007
COMMISSIONER OF CUSTOMS Vs. SRI VIJAYALAKSHMI SILK FABRICS
February 21, 2007
COMMISSIONER OF CUSTOMS Vs. SCIENTIFIC INSTRUMENTS CO. LTD.
July 9, 2007
COMMISSIONER OF CUSTOMS Vs. ANANDA FOODS AND UNIVERSAL COLD
February 22, 2007
COMMISSIONER OF CUSTOMS Vs. STERLITE INDUSTRIES (INDIA) LTD.
July 10, 2007
COMMISSIONER OF CUSTOMS Vs. EXCELLENT COMPUTERS
July 11, 2007
COMMISSIONER OF CUSTOMS Vs. AVANTHI FEEDS LTD.
February 22, 2007
COMMISSIONER OF CUSTOMS Vs. SHIVAS INTERNATIONAL
February 15, 2007
COMMISSIONER OF CUSTOMS Vs. BEST FABRICS
February 14, 2007
COMMISSIONER OF CUSTOMS Vs. B.M.F. BELTINGS LTD.
September 17, 2007
COMMISSIONER OF CUSTOMS Vs. KANKAI IMPORTS
February 1, 2007
COMMISSIONER OF CUSTOMS Vs. JYOTI STRUCTURES LTD.
January 29, 2007
COMMISSIONER OF CUSTOMS Vs. A.R. METALLURGICALS PVT. LTD.
January 23, 2007
COMMISSIONER OF CUSTOMS Vs. ANIRAJ INTERNATIONAL
January 22, 2007
COMMISSIONER OF CUSTOMS Vs. MRF LIMITED
May 9, 2007
COMMISSIONER OF CUSTOMS Vs. ABAD FISHERIES
January 16, 2007
COMMISSIONER OF CUSTOMS Vs. FRONTLINE PRINTERS LTD.
January 17, 2007
COMMISSIONER OF CUSTOMS Vs. SRI DATTA ENTERPRISES
January 2, 2007
COMMISSIONER OF CUSTOMS Vs. PALUS ENGINEERING INDUSTRIES
January 8, 2007
COMMISSIONER OF CUSTOMS Vs. UNIFLEX INDUSTRIES (P) LTD.
April 27, 2007
COMMISSIONER OF CUSTOMS Vs. TRANSMEDIA (INDIA) LTD.
April 3, 2007
COMMISSIONER OF CUSTOMS (I) Vs. JAISU SHIPPING CO. PVT. LTD.
February 22, 2007
COMMISSIONER OF CUSTOMS (IMP) Vs. R.K. SINHA
June 6, 2007
COMMISSIONER OF CUSTOMS (PEVENTIVE), SHILLONG Vs. SATTAR & BROTHERS
August 10, 2007
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. RUCHI INFRASTRUCTURE LTD. AND RUCHI SOYA INDUSTRIES LTD
November 27, 2007
COMMISSIONER OF CUSTOMS I Vs. ASSOCIATED MARBLES CO
March 29, 2007
COMMISSIONER OF CUSTOMS I Vs. PIONEER AGRITECHNOSCAN AND EXPORTS PVT LTD
February 8, 2007
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. HINDALCO INDS. LTD.
May 18, 2007
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MILLAT FIBRES
November 30, 2007
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MAHALAXMI EXPORTS
October 25, 2007
COMMISSIONER OF CUSTOMS, AHMEDABAD Vs. MAHALAXMI EXPORTS
May 11, 2007
COMMISSIONER OF CUSTOMS, BANGALORE Vs. DINESH CHHAJER
November 12, 2007
COMMISSIONER OF CUSTOMS, BANGALORE Vs. ECOMASTER (INDIA) PVT. LTD.
January 5, 2007
COMMISSIONER OF CUSTOMS, BANGALORE Vs. KENNAMETAL WIDIA INDIA LTD.
January 25, 2007
COMMISSIONER OF CUSTOMS, BANGALORE Vs. HARICHAND ANAND & CO.
October 8, 2007
COMMISSIONER OF CUSTOMS, BANGALORE Vs. JACOB MULLER (INDIA) PVT. LTD.
March 27, 2007
COMMISSIONER OF CUSTOMS, BHAVNAGAR Vs. MAHAVIR SHIP BREAKERS
March 20, 2007
COMMISSIONER OF CUSTOMS, COCHIN Vs. RUSHABH PLASTICS
January 8, 2007
COMMISSIONER OF CUSTOMS, COCHIN Vs. RAM IMPEX
April 9, 2007
COMMISSIONER OF CUSTOMS, GUNTUR Vs. EMPEE SUGARS & CHEMICALS LTD.
February 1, 2007
COMMISSIONER OF CUSTOMS, HYDERABAD Vs. CMC LTD.
March 27, 2007
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. ASHIRWAD STORES
April 24, 2007
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. TULSIDAS RAMJIBHAI
November 14, 2007
COMMISSIONER OF CUSTOMS, JAMNAGAR Vs. P.D. MITHANI
July 13, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. RAM KRISHNA EXPORTS
November 26, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. AMBICA MARITIME LTD.
August 3, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. HAZEL MERCANTILE LTD.
April 16, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. BINANI CEMENTS LTD.
March 23, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. M.K. STEEL
July 13, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. RAHUL ENTERPRISES
January 22, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. SHEKHAR IMPEX
January 16, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. GOKUL METALLIZERS PVT. LTD.
October 8, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. N.K. INDUSTRIES LTD.
April 9, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. VIBHUTI SHIPPING (P) LTD.
June 20, 2007
COMMISSIONER OF CUSTOMS, KANDLA Vs. D.M. ENTERPRISES
March 22, 2007
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. SOORAJ GRAPHICS
April 5, 2007
COMMISSIONER OF CUSTOMS, VISAKHAPATNAM Vs. ASVINI FISHERIES LTD.
February 23, 2007
COMMISSIONER OF S. TAX Vs. STIC TRAVELS PVT. LTD.
August 2, 2007
COMMISSIONER OF S.T., BANGALORE Vs. WINTAC LTD.
October 31, 2007
COMMISSIONER OF SERVICE TAX Vs. INDIAN RAYON AND INDUSTRIES LTD.
February 14, 2007
COMMISSIONER OF SERVICE TAX Vs. XIDEX ADVERTISING AND MARKETING
August 10, 2007
COMMISSIONER OF SERVICE TAX Vs. AZUR CYBER P LTD
October 1, 2007
COMMISSIONER OF SERVICE TAX Vs. AMIT GANGULY AND CO
March 5, 2007
COMMISSIONER OF SERVICE TAX Vs. RUHIT SHUKLA AND ASSOCIATED
March 19, 2007
COMMISSIONER OF SERVICE TAX Vs. VRAJLAL THAKKER AND CO
April 23, 2007
COMMISSIONER OF SERVICE TAX Vs. EMPIRE AUDIO CENTRE PVT LTD
April 23, 2007
COMMISSIONER OF SERVICE TAX Vs. BLUE STAR LIMITED
February 12, 2007
COMMISSIONER OF SERVICE TAX Vs. SKEMATIC CONSULTANTS
March 13, 2007
COMMISSIONER OF SERVICE TAX Vs. CARNEGIE CONSULTANTS PVT. LTD.
May 23, 2007
COMMISSIONER OF SERVICE TAX Vs. ANIL KUMAR MISHRA
December 17, 2007
COMMISSIONER OF SERVICE TAX Vs. KEANE WORLDZEN INDIA PVT. LTD.
December 7, 2007
COMMISSIONER OF SERVICE TAX, AHMEDABAD Vs. SAMAY AGENCIES
September 19, 2007
COMMISSIONER OF SERVICE TAX, BANGALORE Vs. BPL ENGINEERING LTD.
June 26, 2007
COMMISSIONER OF SERVICE TAX, KOLKATA Vs. DOLPHIN COURIERS PVT. LTD.
March 2, 2007
COMMISSIONER OF SERVICE TAX, KOLKATA-I Vs. GLOBAL ENTERPRISES
March 19, 2007
COMMISSIONER OF SERVICE TAX, KOLKATA-I Vs. PEEKAY AND COMPANY
March 19, 2007
COMMISSIONER, CENTRAL EXCISE Vs. VANDANA ENERGY AND STEEL PVT. LTD.
August 21, 2007
COMMR OF C EX Vs. EQUATOR PROPERTY MANAGERS P LTD
November 2, 2007
COMMR OF C EX CUS AND S T Vs. BIRLA TYRES LTD
February 6, 2007
COMMR OF CENTRAL EXCISE Vs. EASTERN SPINNING MILLS AND INDUSTRIES LTD
November 16, 2007
COMMR OF CENTRAL EXCISE Vs. SSF INDUSTRIES LTD
July 13, 2007
COMMR OF CENTRAL EXCISE AND CUSTOMS BBSR I Vs. INDIAN METALS AND FERRO ALLOYS LTD
December 3, 2007
COMMR. OF C. EX. Vs. BHAWANI SHANKAR CASTINGS PVT.
November 26, 2007
COMMR. OF C. EX. Vs. HINDUSTAN COCA COLA BEVERAGES PVT. LTD.
August 9, 2007
COMMR. OF C. EX. Vs. HINDUSTAN TRANSFORMERS (P) LTD.
July 4, 2007
COMMR. OF C. EX. & CUS. Vs. MUDRA MARKFIN PVT. LTD.
August 9, 2007
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
August 2, 2007
COMMR. OF C. EX. & CUS., GUNTUR Vs. CRANE BETEL NUT POWDER WORKS
April 23, 2007
COMMR. OF C. EX. & CUS., SURAT Vs. GUJARAT TEXSPIN LTD.
June 13, 2007
COMMR. OF C. EX. & S.T., BANGALORE Vs. TOYODA IRON WORKS CO. LTD.
June 28, 2007
COMMR. OF C. EX. AND CUS. Vs. DHARAMSI MORARJI CHEM. LTD.
January 24, 2007
COMMR. OF C. EX. AND S.T., BANGALORE Vs. TRANSASIA SALES SYNDICATE
July 31, 2007
COMMR. OF C. EX., AHMEDABAD Vs. DHANSHREE AGRO POLY PRODUCTS
August 8, 2007
COMMR. OF C. EX., AHMEDABAD-II Vs. KAMAL STEEL RE-ROLLING MILLS
October 4, 2007
COMMR. OF C. EX., AHMEDABAD-II Vs. ALFA ICA (I) LTD.
November 5, 2007
COMMR. OF C. EX., AHMEDABAD-III Vs. CADILA PHARMACEUTICALS LTD.
July 20, 2007
COMMR. OF C. EX., BANGALORE Vs. HINDUSTAN VIDYUTH PRODUCTS LTD.
January 24, 2007
COMMR. OF C. EX., BANGALORE Vs. ANGLO FRENCH DRUGS & INDUS. LTD.
October 31, 2007
COMMR. OF C. EX., BANGALORE-II Vs. MILESTONE ALUMINIUM CO. PVT. LTD.
April 18, 2007
COMMR. OF C. EX., BELGAUM Vs. JINDAL PRAXAIR OXYGEN CO. PVT. LTD.
August 14, 2007
COMMR. OF C. EX., BELGAUM Vs. FLOWSERVE MICROFINISH VALVES PVT. LTD.
September 7, 2007
COMMR. OF C. EX., BHUBANESWAR-I Vs. BIDYASREE TRADING CORPN.
January 15, 2007
COMMR. OF C. EX., BHUBANESWAR-I Vs. IDCOL FERRO CHROME & ALLOYS LTD.
June 8, 2007
COMMR. OF C. EX., BHUBANESWAR-I Vs. MID EAST INTEGRATED STEEL LTD.
June 8, 2007
COMMR. OF C. EX., BHUBANESWAR-II Vs. ORISSA SPONGE IRON LTD.
August 13, 2007
COMMR. OF C. EX., GUNTUR Vs. SREE SATYANARAYANA SPINNING MILLS LTD.
February 5, 2007
COMMR. OF C. EX., HALDIA Vs. HARYANA PIGMENTS & CHEM. INDUSTRIES
December 10, 2007
COMMR. OF C. EX., HALDIA Vs. MADHYA PRADESH GLYCHEM INDUS. LTD.
August 23, 2007
COMMR. OF C. EX., HYDERABAD-I Vs. HANDUM IRON & STEEL ENTERPRISES LTD.
September 14, 2007
COMMR. OF C. EX., HYDERABAD-II Vs. AMI SANAG MICROMATION LTD.
September 6, 2007
COMMR. OF C. EX., HYDERABAD-III Vs. KUMAR METALLURGICAL CORPN. LTD.
October 3, 2007
COMMR. OF C. EX., KOLKATA-III Vs. HIGH TECH K.K. MFG. COMPANY
March 14, 2007
COMMR. OF C. EX., KOLKATA-IV Vs. HINDUSTHAN NATIONAL GLASS & INDUS. LTD.
August 17, 2007
COMMR. OF C. EX., KOLKATA-IV Vs. HINDUSTAN ENGINEERING & INDUS. LTD.
August 16, 2007
COMMR. OF C. EX., VADODARA Vs. GAGAK - VADODARA SPINNING MILLS
February 8, 2007
COMMR. OF C. EX., VISAKHAPATNAM Vs. DECCAN VANEER P. LTD.
September 6, 2007
COMMR. OF CENTRAL EXCISE Vs. PRIYA FOOD PRODUCTS LTD.
June 20, 2007
COMMR. OF CUS & C. EX., HYDERABAD-III Vs. ROHIT INDUSTRIES
August 29, 2007
COMMR. OF CUS. & C. EX., HYD. -III Vs. ELECTRONICS CORPN. OF INDIA LTD.
September 10, 2007
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. SATHGURU MANAGEMENT CONSULTANTS P. LTD.
April 18, 2007
COMMR. OF CUS. & C. EX., HYDERABAD-II Vs. BHARATHIYA SAMRUDDHI INVESTMENTS & CONSULTANCY SERVICES LTD.
January 4, 2007
COMMR. OF CUS. & C. EX., VISAKHAPATNAM Vs. ADANI WILLMAR LTD.
June 25, 2007
COMMR. OF CUS. & C. EX., VISAKHAPATNAM-II Vs. NAGARJUNA AGRICHEM LTD.
September 6, 2007
COMMR. OF CUS. (PORT), KOLKATA Vs. GOEL AIRSHRINK (INDIA) LTD.
July 4, 2007
COMMR. OF CUS. (PREV.), JAMNAGAR Vs. CONTINENTAL PETROLEUMS LTD.
April 16, 2007
COMMR. OF CUS. AND C. EX., HYD.-II Vs. TATA CONSULTANCY SERVICES LTD.
August 13, 2007
COMMR. OF CUS., BANGALORE Vs. MICROSOFT CORPN. INDIA PVT. LTD.
November 28, 2007
COMMR. OF CUS., HYDERABAD Vs. GOLCONDA ENGINEERING ENTERPRISES LTD.
June 28, 2007
COMMR. OF CUS., VISAKHAPATNAM Vs. RUCHI INFRASTRUCTURE LTD.
September 3, 2007
COMMR. OF CUS., VISAKHAPATNAM Vs. POWER GRID CORPN. OF INDIA LTD.
October 10, 2007
COMMR. OF CUS., VISAKHAPATNAM Vs. GMR TECHNOLOGIES & INDUSTRIES LTD.
December 31, 2007
COMMR. OF CUSTOMS (IMPORT) Vs. ASHIMA DYECOT PVT. LTD.
February 23, 2007
COMMR. OF CUSTOMS (PORT) Vs. INDIA CARBON LTD.
April 17, 2007
COMMR. OF CUSTOMS, BANGALORE Vs. CHAMPION COMPUTERS PVT. LTD.
February 28, 2007
COMMR. OF CUSTOMS, BANGALORE Vs. SUN MICRO SYSTEMS INDIA PVT. LTD
November 12, 2007
COMMR. OF SERVICE TAX Vs. SAKET ENTERPRISE
March 30, 2007
COMMR. OF SERVICE TAX, AHMEDABAD Vs. PEPSI COLA INDIA MARKETING CO.
August 21, 2007
COMMR. OF SERVICE TAX, BANGALORE Vs. PROMPT & SMART SECURITY
September 3, 2007
COMMR. OF SERVICE TAX, KOLKATA-I Vs. D. DATTA & CO.
March 19, 2007
COMMR. OF SERVICE TAX, KOLKATA-I Vs. INDO FOREIGN (AGENTS) PVT. LTD.
March 29, 2007
COMPEX METAL AND CHEMICALS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2007
CONFEDERATION OVERSEAS CLEARING AGENT HALL Vs. C.C. (PORT), KOLKATA
May 28, 2007
CONSULTING ENGINEERS GROUP LTD. Vs. CCE
October 1, 2007
CONTINENTAL BRAKES LTD. Vs. CC
July 23, 2007
CONTROLS & SCHEMATICS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 2, 2007
CONTROLS AND SWITCHGEAR COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2007
CONYBIO HEALTH CARE (INDIA) P. Vs. COMMISSIONER OF C. EX.
January 17, 2007
CONYBIO HEALTHCARE (INDIA) PVT. Vs. CCE
August 10, 2007
COOKME ENTERPRISES Vs. COMMISSIONER OF C. EX., KOLKATA-V
December 31, 2007
COROMONDEL PAINTS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
October 17, 2007
CORPORATE DEBT MANAGEMENT Vs. COMMISSIONER OF CENTRAL EXCISE
February 28, 2007
COSMIC TEXTILES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
July 3, 2007
COSMO FILMS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
August 17, 2007
COVANTA SAMALPATTI OPERATING Vs. COMMISSIONER OF SERVICE TAX
November 26, 2007
CRAFTWAY ENGINEERS LTD Vs. CC I
April 3, 2007
CREATIVE HOTELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2007
CREATIVE POLYPACK LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
July 2, 2007
CREATIVE REMEDIES (AHD.) PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
January 16, 2007
CRIMPSON ELECTRONICS Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2007
CROMPTON GREAVES LTD Vs. COMMISSIONER OF C EX
February 27, 2007
CROMPTON GREAVES LTD Vs. COMMISSIONER OF CEN EXCISE
August 22, 2007
CROMPTON GREAVES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
September 28, 2007
CROSS POINT CHEMICAL INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-IV
December 5, 2007
CROSS ROAD AUTO PVT. LTD. Vs. COMMISSIONER OF C. EX.
August 17, 2007
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
February 21, 2007
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
October 10, 2007
CROWN STEEL COMPANY Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 1, 2007
CRUSHERS FRUIT JUICE COMPANY Vs. COMMISSIONER OF C. EX., KOLKATA-V
November 29, 2007
CRYSTAL FASHIONS Vs. COMMISSIONER OF CUSTOMS
January 25, 2007
CST Vs. J.M. BAXI AND CO.
March 2, 2007
CST Vs. HMA UDYOG LTD.
April 24, 2007
CST LIMITED Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
January 8, 2007
CST LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
June 6, 2007
CUBEX TUBINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
September 24, 2007
CUDDAPAH SPINNING MILLS LTD Vs. COMMISSIONER OF CUSTOMS
October 17, 2007
CUDDAPAH SPINNING MILLS LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
October 25, 2007
CULTURAL SOCIETY OF ANGAMALLY Vs. COMMISSIONER OF C. EX., COCHIN
April 2, 2007
CULTURAL SOCIETY OF ANGAMALLY Vs. COMMISSIONER OF C. EX.
June 8, 2007
CUMMINS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 29, 2007
CYRUS SURFACTANTS PVT. LTD. Vs. CCE
June 12, 2007
D.C. INDUSTRIAL PLANT SERVICES PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-V
December 3, 2007
D.H. KUTTI AND SONS Vs. COMMISSIONER OF SERVICE TAX
April 9, 2007
D.S.M. SUGAR Vs. CCE
April 4, 2007
D?SOUZA LAWRENCE Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
March 12, 2007
DAGA AYURVEDIC & COSMETIC PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
May 18, 2007
DALMIA CEMENTS (B) LTD. Vs. CCE
August 27, 2007
DALVEER SINGH Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2007
DAMODHAR CEMENT & SLAG LIMITED Vs. COMMISSIONER OF C. EX., BOLPUR
August 10, 2007
DARSHAN ENGLISH CLASSES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 22, 2007
DARSHAN SINGH Vs. COMMISSIONER OF CUSTOMS, PATNA
July 25, 2007
DATAFIELD INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 11, 2007
DAURALA ORGANICS Vs. CCE
November 26, 2007
DAYAKAR J. BANGARA Vs. COMMR. OF C. EX. (APPEALS), BANGALORE
August 21, 2007
DAYARAM AGARWAL Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 9, 2007
DEAN CALENDERS Vs. CCE
July 27, 2007
DEBDAS ADHIKARY & DINABANDHU ADHIKARY Vs. C.C. (PREV.), KOLKATA, W.B.
September 19, 2007
DECENT ALUMINIUM INDUS. Vs. CCE
April 5, 2007
DECO POLYMERS (I) LTD. Vs. COMMISSIONER OF C. EX.
February 12, 2007
DEE-VEE METALS Vs. COMMISSIONER OF CUSTOMS (IMPORT)
April 5, 2007
DEEKEENS POLYESTERS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 10, 2007
DEEPAK SAHA Vs. COMMISSIONER OF C. EX. & CUSTOMS, PATNA
December 11, 2007
DEHRADUN CLUB LIMITED Vs. CCE
March 21, 2007
DELL INTERNATIONAL SERVICES Vs. COMMISSIONER OF C. EX., BANGALORE
November 15, 2007
DELUXE KNITTING MILL, CARGOMAR Vs. COMMISSIONER OF CUSTOMS
March 27, 2007
DEPUTY GENERAL MANAGER Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2007
DESERT HAWKS EX-SERVICEMAN Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2007
DEVASTHAN VIBHAG Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2007
DEVIDAYAL INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
July 27, 2007
DEWAN SUGAR LTD. Vs. CCE
December 3, 2007
DHAMPUR SUGAR MILLS LTD. Vs. CCE
November 12, 2007
DHAMPUR SUGAR MILLS LTD. Vs. CCE
September 18, 2007
DHAN SHREE PUBLICITY Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2007
DHANALAXMI CONTROLS & EQUIPMENTS Vs. COMMISSIONER OF CUS., COCHIN
February 6, 2007
DHANSHREE PUBLICITY Vs. CCE
November 22, 2007
DHARAM PAL SATYA PAL LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
February 1, 2007
DHARAMPAL PREMCHAND LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
July 24, 2007
DHARMABHAKTI TRAVELS Vs. COMMISSIONER OF C. EX., RAJKOT
May 18, 2007
DHARMARAJAN PILLAI Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 23, 2007
DHARWAD CO-OPERATIVE MILK Vs. COMMISSIONER OF CENTRAL
June 14, 2007
DHRANGADHRA CHEMICAL WORKS LTD. Vs. COMMR. OF CUS., KANDLA
November 23, 2007
DHURIAPAR KISAN SAHKARI CHINI Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2007
DIAMBEL N.V. ANTWERK Vs. COMMISSIONER OF CUSTOMS
November 8, 2007
DIAMOND SHIPPING AGENCIES (P) Vs. C.C.E. (S.T.)
June 4, 2007
DIASTAR JEWELLERY LTD AND SHRI PRAVIN KUMAR JAIN Vs. COMMISSIONER OF CUSTOMS APPEALS AIRPORT
October 26, 2007
DIEBOLD SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
February 13, 2007
DIEBOLD SYSTEMS (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 28, 2007
DIGI PHOTO LASER IMAGING (P) Vs. COMMISSIONER OF CUSTOMS AND
March 14, 2007
DIGI STUDIO Vs. COMMISSIONER OF C. EX., CALICUT
October 18, 2007
DIGI STUDIO Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
November 12, 2007
DIL LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 27, 2007
DIMENSIONAL STONES Vs. CCE
July 26, 2007
DIMEX GRANITE (P) LTD. Vs. CCE
March 6, 2007
DINA IRON AND STEEL LTD. Vs. COMMISSIONER OF C. EX.
February 9, 2007
DINESH ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
September 25, 2007
DINESH KUMAR AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
October 31, 2007
DINESH OILS LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 22, 2007
DINMAY EXIM AVENUE (P) LTD. Vs. COMMR. OF CUSTOMS (PORT), KOLKATA
November 5, 2007
DINOSAUR STEELS LTD. Vs. CCE
July 17, 2007
DISHMAN PHARMA. CHEM. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
May 28, 2007
DIXON ELECTRONICS Vs. CCE
December 19, 2007
DOLMAR SHIP SERVICES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2007
DOON SECURITY SERVICE Vs. CCE
March 12, 2007
DOON SECURITY SERVICES Vs. CCE
November 7, 2007
DR. REDDY?S LABORATORIES LTD. Vs. C.C.E. & C., VISAKHAPATNAM-I
November 19, 2007
DR. REDDY?S LABORATORIES LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
July 6, 2007
DREAM LOANZ Vs. COMMISSIONER OF CENTRAL EXCISE
May 31, 2007
DULICHAND SILK MILLS LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
October 8, 2007
DULICHAND SILK MILLS LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD-IV
October 23, 2007
DUNLOP INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 9, 2007
DURAIRAJ MILLS LTD. Vs. COMMISSIONER OF C. EX.
July 6, 2007
DWARIKESH SUGAR INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
August 14, 2007
DY. DIRECTOR OF MINES & GEOLOGICAL DEPARTMENT Vs. CCE & C, BELGAUM
January 31, 2007
DYNA ENTERPRISES Vs. THE COMMISSIONER OF CUSTOMS
April 9, 2007
E.I. DUPONT INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
July 13, 2007
EAGLE DETECTIVE FORCE Vs. COMMISSIONER OF CENTRAL
May 3, 2007
EAGLE FLASK INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 10, 2007
EAGLE SYNTHETICS P LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
September 14, 2007
EASSO LIFTS Vs. COMMISSIONER OF CENTRAL
February 9, 2007
EASTERN SAFETY Vs. COMMISSIONER OF C. EX., RANCHI
April 5, 2007
EASTERN STEEL & ALLIED INDUSTRIES Vs. COMMR. OF C. EX., KOLKATA-II
December 31, 2007
EASTMAN CRUSHER COMPANY (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HALDIA
November 28, 2007
ECE INDUSTRIES LTD Vs. COMMISSIONER OF C EX
February 28, 2007
ECOBOARD INDUSTRIES LTD Vs. COMMISSIONER OF C EX
January 18, 2007
EDMAN IMAGING (P) LTD. Vs. COMMR. OF SERVICE TAX, COCHIN
March 6, 2007
EICHER MOTORS AND ORS. Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2007
EICHER MOTORS LTD. Vs. CCE
November 26, 2007
EID PARRY (INDIA) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 7, 2007
EID PARRY (INDIA) LTD. Vs. CCE
May 18, 2007
EKTARA EXPORTS PVT. LTD. Vs. COMMR. OF CUS. (AIRPORT & ADMINISTRATION), KOLKATA
June 26, 2007
ELAM EXPORTS Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
April 24, 2007
ELASTOLAN ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-III
May 14, 2007
ELASTREX POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
August 1, 2007
ELECON FABRICS AND RAGHUVIR PROCESSORS Vs. C C AND C E
June 28, 2007
ELECTRICAL INSPECTORATE Vs. COMMISSIONER OF S.T., BANGALORE
August 21, 2007
ELECTRICAL INSPECTORATE, GOVT. OF KARNATAKA Vs. C.S.T., BANGALORE
October 31, 2007
ELECTRONIC RESEARCH LTD. Vs. COMMISSIONER OF CUSTOMS
April 3, 2007
ELECTRONICS AND CONTROLS POWER Vs. COMMISSIONER OF CENTRAL
March 15, 2007
ELECTRONICS CORPN. OF INDIA LTD. Vs. C.C.E., C. & S.T., HYDERABAD-III
June 5, 2007
ELECTROTHERM INDIA LTD Vs. CC
October 1, 2007
ELPRO INTERNATIONAL LTD. Vs. COMMISSIONER OF CENTRAL
February 14, 2007
EMKAY ALLOYS PVT. LTD. Vs. CCE
April 16, 2007
EMMSONS INTERNATIONAL LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
February 20, 2007
ENCORE EVENTS Vs. COMMISSIONER OF CENTRAL
August 22, 2007
ENERGY EQUIPMENT DISTRIBUTORS Vs. COMMISSIONER OF CENTRAL EXCISE
January 22, 2007
ENGINEERING RESOURCES GROUP Vs. COMMR. OF SERVICE TAX, BANGALORE
March 14, 2007
ENGLISH INDIAN CLAYS LTD. Vs. COMMISSIONER OF C. EX.
February 14, 2007
ENVIRONMENT PROTECTION TRAINING & RESEARCH INSTITUTE Vs. C.C. & C. EX., HYDERABAD
October 15, 2007
ERICSSON INDIA PVT. LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
February 5, 2007
ESCORTS LTD. Vs. CCE
June 18, 2007
ESDEE PAINTS LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
April 20, 2007
ESSAR STEEL LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
November 20, 2007
ESSEL PROPACK LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 14, 2007
ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 6, 2007
ESSILOR INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
March 16, 2007
ESSVEE EXPRESS LOGISTICS PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
November 12, 2007
ETA TRAVEL AGENCY P. LTD. Vs. COMMISSIONER OF SERVICE TAX
January 9, 2007
ETA TRAVEL AGENCY PVT. LTD. Vs. COMMISSIONER OF C. EX., CHENNAI
April 20, 2007
EVERGREEN ENGINEERING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2007
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF C.EX., MANGALORE
October 26, 2007
EVERGREEN SUPPLIERS Vs. COMMISSIONER OF C. EX., MANGALORE
February 6, 2007
EVERSHINE AIRTRAVEL PVT. LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2007
EXCEL CROP CARE LIMITED Vs. C C E
April 30, 2007
EXCEL FIN CAP LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
May 1, 2007
EXCEL FIN CAP LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
August 6, 2007
EXEL INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 2, 2007
EXIDE INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX., HALDIA
September 7, 2007
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
June 21, 2007
EXIDE INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
February 16, 2007
EXPRESS TRANSPORT (P) LTD. AND ABB Vs. COMMISSIONER OF CUSTOMS
July 26, 2007
FABWORTH (I) LIMITED Vs. COMMISSIONER OF C. EX. & CUS., NAGPUR
March 23, 2007
FAG PRECISION BEARINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 8, 2007
FAITHFUL SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2007
FAITHFUL SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2007
FARID BIKES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 14, 2007
FARWOOD INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS
June 29, 2007
FASCEL LTD Vs. COMMISSIONER OF SERVICE TAX
January 5, 2007
FEATHER FOAM ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
October 25, 2007
FEBIN ADVERTISERS Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
November 27, 2007
FEBIN ADVERTISERS, PALAKKAD Vs. COMMISSIONER OF C. EX., CALICUT
July 4, 2007
FERRO ALLOYS CORPORATION LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 26, 2007
FIITJEE LIMITED Vs. CCE
December 14, 2007
FIITJEE LTD. Vs. CCE
September 26, 2007
FINANCERS Vs. CCE
April 16, 2007
FINANCIERS Vs. COMMISSIONER OF C. EX.
October 4, 2007
FINOLEX INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2007
FIREPRO SYSTEMS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 2, 2007
FIRST SECURITIES PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
June 27, 2007
FIRST SECURITIES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 8, 2007
FIVE STAR PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD
June 14, 2007
FLASH FORGE LTD. Vs. COMMISSIONER OF CENTRAL
November 16, 2007
FLASH FORGE LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
November 21, 2007
FLEXO POLYMERS PVT. LTD. Vs. CC
December 17, 2007
FLOW TECH POWER Vs. COMMISSIONER OF CENTRAL EXCISE
October 22, 2007
FOCUSED CORPORATE SERVICES (I) Vs. CCE
June 21, 2007
FOCUSSED CORPORATE SERVICES Vs. CCE (ST)
February 28, 2007
FONTASEY ENGINEERING EXPORTS Vs. COMMISSIONER OF C. EX.
January 15, 2007
FORCE MOTORS LTD. AND JAYA HIND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 15, 2007
FORD INDIA PRIVATE LTD. Vs. CCE
March 21, 2007
FORD INDIA PVT. LTD. Vs. CCE
May 25, 2007
FOSTER WHEELER ENERGY LTD Vs. CCE AND C
June 6, 2007
FOTO FLASH Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
October 29, 2007
FUJITSU ICIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 7, 2007
FUTURA POLYMERS Vs. COMMISSIONER OF CUSTOMS
September 14, 2007
FUTURISTIC CONCEPTS MEDIA LTD Vs. CCEX
July 30, 2007
G AND G PHARMACEUTICALS Vs. CCE
February 8, 2007
G S FINANCIALS Vs. COMMISSIONER OF CENTRAL EXCISE
June 12, 2007
G. TEX PRINTS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
April 27, 2007
G. VENU Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
December 31, 2007
G.E. LIGHTING INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 13, 2007
G.M.R. TECHNOLOGIES & INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
September 17, 2007
G.N.F.C. Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
November 16, 2007
G.S. FINANCIALS, S.M. Vs. COMMISSIONER OF CENTRAL EXCISE
June 5, 2007
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
January 11, 2007
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL
October 22, 2007
GAC SHIPPING (INDIA) PVT. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
October 25, 2007
GAGAN INTERNATIONAL ASSOCIATES Vs. COMMISSIONER OF CUSTOMS
January 4, 2007
GAIL INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
July 23, 2007
GAITRI EXPORTS Vs. CC
August 14, 2007
GAJAMBUJA CEMENT Vs. CCE
November 21, 2007
GAJANAND AGARWAL Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
January 31, 2007
GAJENDRA ENTERPRISES Vs. COMMISSIONER OF C. EX., DAMAN
September 11, 2007
GALAXY DATA PROCESSING CENTRE Vs. COMMISSIONER OF C. EX.
December 12, 2007
GALAXY PET PACKAGING SYNTEX Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 6, 2007
GALAXY PLASTICS BOMBAY PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
September 11, 2007
GANESH AUTOMOBILES Vs. CCE
December 6, 2007
GANESH GLOBAL Vs. COMMISSIONER OF CUSTOMS PORT
July 26, 2007
GANESH MANIYANI Vs. COMMISSIONER OF C. EX., MANGALORE
August 31, 2007
GANESH MANIYANI Vs. COMMISSIONER OF C. EX., MANGALORE
August 9, 2007
GANGA KISAN SAHKARI CHINI MILLS Vs. CCE
December 12, 2007
GANGADHARAN APPLIANCES Vs. CCE
May 23, 2007
GANGES VALLEY FOODS (P) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
April 19, 2007
GANPATI TEXTILES Vs. CCEX
March 9, 2007
GARG PHOTO FILMS Vs. COMMISSIONER OF C. EX.
August 7, 2007
GARWARE MARINE INDUSTRIES LTD Vs. COMMR OF C EX
February 19, 2007
GARWARE MARINE INDUSTRIES LTD AND SHRI S V ATRE AND SUNKIRAN SYNTHETICS AND SHRI LAXMIKANT AMARCHAND KOSHAL Vs. COMMISSIONER OF CEN EXCISE
October 15, 2007
GARWARE-WALL ROPES LTD. Vs. COMMISSIONER OF CENTRAL
July 4, 2007
GATULAL V PATEL Vs. COMMISSIONER OF C EX
May 9, 2007
GAUTHAM CONSTRUCTIONS & FISHERIES P. LTD. Vs. C.C.E., VISAKHAPATNAM
January 8, 2007
GAYATRI SALES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
November 30, 2007
GAYATRI SILK MILLS Vs. COMMISSIONER OF CENTRAL EX. & CUS., SURAT
September 6, 2007
GB ENGINEERING ENTERPRISES (P) Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2007
GEDEE WEILER PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2007
GEEDEE WEILER PVT. LTD. Vs. CCE
July 27, 2007
GEEKAY WIRES PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
February 22, 2007
GEM GRANITES Vs. CC SEAPORT (IMPORT)
May 1, 2007
GEM STAR ENTERPRISES (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., CALICUT
March 30, 2007
GEMPLUS INDIA PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
November 16, 2007
GENERAL MANAGER, B.S.N.L. Vs. COMMR. OF C. EX. & CUS., BANGALORE
April 25, 2007
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 23, 2007
GENERAL METALLISERS LTD. Vs. COMMISSIONER OF C. EX.
May 9, 2007
GENERAL MOTORS PVT. LTD. Vs. COMMISSIONER OF C. EX.,VADODARA
April 17, 2007
GENERAL PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2007
GENERAL PRECURED TREADS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2007
GEO FOUNDATIONS AND STRUCTURES Vs. COMMISSIONER OF CENTRAL
October 10, 2007
GEO FOUNDATIONS AND STRUCTURES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
October 16, 2007
GEOJIT FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
June 11, 2007
GERB VIBRATION CONTROL SYSTEMS (P) LTD. Vs. COMMR. OF S.T., BANGALORE
March 22, 2007
GERB VIBRATION CONTROL SYSTEMS (P) LTD. Vs. COMMR. OF C. EX., BANGALORE
October 26, 2007
GHANSHYAM TRANSPORT Vs. COMMISSIONER OF C.EX. & CUS., VADODARA
September 5, 2007
GHCL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2007
GIESECKE AND DEVRIENT (INDIA) Vs. C.C.
February 14, 2007
GILLETTE DIVERSIFIED OPERATIONS Vs. CCE
July 12, 2007
GILLOORAM GOURISHANKAR Vs. COMMISSIONER OF C. EX., RANCHI
February 26, 2007
GINNI INTERNATIONAL LTD. Vs. COMMISSIONER OF C. EX.
March 28, 2007
GIRDHARILAL SUGAR AND ALLIED INDUSTRIES LTD. Vs. CCE
February 20, 2007
GIRISH FOODS AND BEVERAGES (P) Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2007
GKN SINTER METALS LTD. Vs. CCEX
October 17, 2007
GLAXO SMITH KLINE Vs. COMMISSIONER OF SERVICE TAX
September 6, 2007
GLAXO SMITH KLINE PHARMA. LTD. Vs. COMMR. OF SERVICE TAX, BLORE
January 9, 2007
GLAXO SMITHKLINE CONSUMER Vs. CCE
February 20, 2007
GLENMARK PHARMACEUTICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 28, 2007
GLOBAL ENERGY CONSULTING ENGG. P. LTD. Vs. C.C., C.E. & S.T., HYD.-II
August 21, 2007
GLOBAL SYNTEX Vs. COMMISSIONER OF C. EX. & CUS., SURAT
February 13, 2007
GLOBAL SYNTEX Vs. CCE
October 22, 2007
GLOBAL VISION CABLE T.V. NETWORK Vs. COMMISSIONER OF C. EX., COCHIN
May 21, 2007
GLOBE COLLEGE OF TRAVEL & TOURISM Vs. COMMR. OF SERVICE TAX, MANGALORE
March 27, 2007
GLOBE HI-FABS (P) LTD. Vs. COMMISSIONER OF CUSTOMS AND
July 23, 2007
GMMCO LTD. Vs. COMMISSIONER OF CUSTOMS
May 28, 2007
GMP FINISHING Vs. CCE
March 29, 2007
GMR ENERGY LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 3, 2007
GOA SPONGE AND POWER LTD Vs. COMMISSIONER OF C EX
October 12, 2007
GODREJ AND BOYCE MFG. CO. LTD. Vs. COMMISSIONER OF C. EX.
March 5, 2007
GODREJ INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 27, 2007
GOKHATAK ENTERPRISES LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
August 24, 2007
GOLD LINE BATH FIXTURES (P) LTD. Vs. CCE
July 17, 2007
GOLD STAR METALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KANDLA
April 13, 2007
GOLDEN PRINCE WINE INDIA PVT. Vs. CCE
December 6, 2007
GOLDEN SECURITY SERVICE Vs. COMMISSIONER OF C. EX., SILIGURI
April 20, 2007
GOOD HOPE TEA ESTATE Vs. COMMISSIONER OF C. EX., SILIGURI
March 23, 2007
GOODWILL CLOTHING CO Vs. CC
November 27, 2007
GOPAL INDUSTRIES LTD. Vs. CCE
June 29, 2007
GOPI CHAND & CO. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 31, 2007
GORAMAL HARIRAM LTD. Vs. CCE
March 28, 2007
GORAN PHARMA PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 3, 2007
GOSAI TRADING CO Vs. COMMR OF CUSTOMS
May 21, 2007
GOVIND AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
June 14, 2007
GOVIND ENTERPRISES Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
May 1, 2007
GOYAL INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 5, 2007
GRASIM INDUSTRIES LTD. Vs. CCE
February 19, 2007
GRASIM INDUSTRIES LTD. Vs. C.C.E.
February 2, 2007
GRAUER & WEIL (I) LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
January 10, 2007
GREAT GALLEON LIMITED, Vs. CC AND CE
June 19, 2007
GREAT LAKES INSTITUTE OF Vs. COMMISSIONER OF SERVICE TAX
October 31, 2007
GREATWINGS TRAVELS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 8, 2007
GREAVES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 12, 2007
GREENLAND TRAVELS Vs. COMMISSIONER OF C. EX., COCHIN
April 5, 2007
GREEVA Vs. COMMR. OF C. EX., AHMEDABAD-I
August 17, 2007
GROVER SURI AND ASSOCIATE Vs. CCE
October 15, 2007
GTN TEXTILES LTD. Vs. COMMR. OF CUS. AND C. EX., HYDERABAD-I
June 12, 2007
GUARDIAN PLASTICOTE LTD Vs. COMMR OF CENTRAL EXCISE
May 30, 2007
GUARDIAN PLASTICOTE LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
December 3, 2007
GUEST KEEN WILLIAMS LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-II
July 10, 2007
GUJARAT AMBUJA CEMENT Vs. COMMISSIONER OF C. EX., BHAVNAGAR
April 27, 2007
GUJARAT AMBUJA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
March 14, 2007
GUJARAT AMBUJA EXPORTS LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
October 12, 2007
GUJARAT BOROSIL LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
July 10, 2007
GUJARAT CO-OP. MILK MARKETING FEDERATION LTD. Vs. C.C., AHMEDABAD
September 7, 2007
GUJARAT GOLDCOIN CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
July 17, 2007
GUJARAT NARMADA VALLEY FERTILIZER CO. LTD. Vs. C.C.E., VADODARA
January 22, 2007
GUJARAT POLYCOAT CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
November 20, 2007
GUJARAT SECURITY SERVICES Vs. CST
September 14, 2007
GUJARAT SECURITY SERVICES Vs. COMMR. OF SERVICE TAX, AHMEDABAD
January 3, 2007
GUJARAT SETCO CLUTCH LTD. AND HARISH SHETH Vs. C.C.E.
April 18, 2007
GUJARAT SIDHEE CEMENT LTD Vs. CCE
April 24, 2007
GUJARAT STATE FERTILIZERS & CHEMICALS LTD. Vs. C.C.E., VADODARA
August 27, 2007
GUJRAT ALKALIES AND CHEMICALS Vs. CCE
April 10, 2007
GUJRAT STATE FERTILIZERS AND Vs. CC
April 10, 2007
GULF AIR Vs. COMMISSIONER OF CUSTOMS ACC IMPORT
June 26, 2007
GUPTA METAL SHEETS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2007
GUPTA METAL TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-I
July 26, 2007
GURJAR GRAVURES PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
July 13, 2007
GURU ELECTRONICS SINGAPORE PTE LTD. Vs. COMMR. OF CUS., BANGALORE
February 8, 2007
GURU NANAK DEV ELECTRICALS Vs. COMMISSIONER OF C. EX.
August 30, 2007
GURU NANAK EXPORTS Vs. CC
April 24, 2007
GURUPRAKASH CABLE NETWORK Vs. COMMR. OF C. EX. (A), MANGALORE
December 12, 2007
GURUPRAKASH CABLE NETWORK Vs. COMMISSIONER OF C. EX., MANGALORE
September 13, 2007
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C., C.E. & S.T., VISAKHAPATNAM
November 27, 2007
GVK POWER & INFRASTRUCTURE LTD. Vs. C.C. & C. EX. & S.T., VISAKHAPATNAM
September 21, 2007
GVK POWER AND INFRASTRUCTURE LTD. Vs. COMMISSIONER OF CUSTOMS,
November 15, 2007
H. AND R JOHNSON (INDIA) LIMITED Vs. DESIGNATED AUTHORITY, MINISTRY
February 15, 2007
H.E.G. LTD. Vs. COMMISSIONER OF C. EX.
November 2, 2007
H.E.G. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 7, 2007
H.K. ASSOCIATES Vs. CCE
April 3, 2007
H.T. GANGAL (DR.) Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 8, 2007
H.V. AXLER LTD. Vs. COMMISSIONER OF C. EX., RANCHI
April 25, 2007
HABASIT AG. AND HABASIT IAKOKA PVT. LTD. Vs. CCE
July 25, 2007
HAMILTON RESEARCH & TECHNOLOGY LTD. Vs. COMMISSIONER OF CUSTOMS (P), KOLKATA
May 9, 2007
HAMZA MUHAMMED KUNHI Vs. COMMISSIONER OF CUSTOMS
August 6, 2007
HANDIMAN SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 14, 2007
HANDUM INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 12, 2007
HARDCASTLE RESTAURANTS PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2007
HARDIK INDUSTRIAL CORPORATION Vs. COMMISSIONER OF C EX AND CUS
November 29, 2007
HARE KRISHNA ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
October 8, 2007
HARI KRISHNA STEEL CORPN. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
January 9, 2007
HARI MACHINES LTD. Vs. COMMISSIONER OF C. EX., BBSR-II
March 26, 2007
HARI MACHINES LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
February 20, 2007
HARINAGAR SUGAR MILLS LTD. Vs. COMMISSIONER OF C. EX., PATNA
October 26, 2007
HARISH SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
December 3, 2007
HARSH INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
August 1, 2007
HARSH MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2007
HARSH MARKETING Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2007
HARSHAL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
November 21, 2007
HARYANA SHEET GLASS LTD. Vs. COMMISSIONER OF CUS. & C. EX., SURAT-II
May 7, 2007
HEADWAY LITHOGRAPHIC CO. Vs. COMMR. OF C. EX., KOLKATA-I
May 4, 2007
HEALTH INDIA LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2007
HEAVY ENGINEERING CORPORATION LTD. Vs. COMMR. OF C. EX., RANCHI
July 19, 2007
HEAVY ENGINEERING CORPORATION LTD. Vs. COMMISSIONER OF C. EX., RANCHI
March 22, 2007
HENKAL INDIA LTD. Vs. COMMISSIONER OF CUSTOMS
January 31, 2007
HERBICURE PRIVATE LIMITED Vs. COMMR OF CENTRAL EXCISE
April 24, 2007
HETERO DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS AND
September 21, 2007
HEUBACH COLOUR PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
February 13, 2007
HG ENTERTAINMENT TECHNOLOGY LTD. Vs. COMMR. OF C. EX., VAPI
October 26, 2007
HI TECH ARAI LTD. Vs. COMMISSIONER OF C. EX.
July 24, 2007
HI-TECH ARAI LTD. Vs. CC
July 10, 2007
HI-TECH ENGINEERING SALES AND SERVICES Vs. COMMR. OF C. EX., RANCHI
September 12, 2007
HI-TECH INVESTMENT CASTINGS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
March 15, 2007
HI-TECH THERMO COATINGS AND Vs. COMMISSIONER OF CENTRAL
January 8, 2007
HIDES Vs. COMMISSIONER OF CUSTOMS
July 12, 2007
HIKAL LTD Vs. COMMISSIONER OF C EX
January 29, 2007
HIMADRI CHEMICALS AND INDUSTRIES LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 14, 2007
HIMALAYA DRUG COMPANY Vs. COMMISSIONER OF CENTRAL
June 13, 2007
HIMATSHU BIMET LTD. Vs. COMMISSIONER OF SERVICE TAX, RAJKOT
January 15, 2007
HIND LAMPS LTD. Vs. CCE
February 7, 2007
HIND MOTORS (INDIA) LTD. Vs. CCE
November 29, 2007
HIND POLYMERS Vs. CCE
October 9, 2007
HINDALCO INDUSTRIES LTD Vs. COMMISSIONER OF C EX
August 1, 2007
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
September 14, 2007
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
June 20, 2007
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
May 28, 2007
HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2007
HINDUSTAN ASSOCIATED TRADERS AND MORNING STAR AGENCIES Vs. THE COMMISSIONER OF CENTRAL EXCISE
June 7, 2007
HINDUSTAN CARGO LTD. AND DAS Vs. COMMISSIONER OF CENTRAL EXCISE
January 11, 2007
HINDUSTAN COCA COLA BEVERAGES PVT. LTD. Vs. C.S.T., HYDERABAD
November 29, 2007
HINDUSTAN COCA-COLA BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2007
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. COMMR. OF C. EX., HYDERABAD
February 20, 2007
HINDUSTAN COCA-COLA BEVERAGES P. LTD. Vs. COMMR. OF C. EX., AHMEDABAD
June 5, 2007
HINDUSTAN COLAS LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
March 29, 2007
HINDUSTAN LEVER LIMITED Vs. COMMISSIONER OF C. EX.
April 27, 2007
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 6, 2007
HINDUSTAN LEVER LTD Vs. COMMISSIONER OF C EX
March 6, 2007
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL
August 29, 2007
HINDUSTAN LEVER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 20, 2007
HINDUSTAN PAPER CORPN. LTD. Vs. COMMR. OF C. EX., SHILLONG
February 5, 2007
HINDUSTAN PAPER CORPORATION LTD. Vs. COMMISSIONER OF C. EX., N.E.R., SHILLONG
April 24, 2007
HINDUSTAN PETROLEUM Vs. CCE
June 6, 2007
HINDUSTAN PETROLEUM COPRN. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
August 24, 2007
HINDUSTAN ZINC LTD Vs. C C EX
November 15, 2007
HINDUSTAN ZINC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 11, 2007
HINDUSTAN ZINC LTD. Vs. CCE
March 22, 2007
HINDUSTHAN HEAVY CHEMICALS Vs. COMMISSIONER OF C. EX., KOLKATA-III
May 21, 2007
HINDUSTHAN ROLLING MILLS Vs. COMMISSIONER OF C. EX., KOLKATA-IV
March 21, 2007
HOMA ENGINEERING WORKS Vs. CCE
May 3, 2007
HONDA SIEL POWER PRODUCTS LTD. Vs. COMMR. OF S.T.
October 11, 2007
HOTEL LEELA VENTURE LTD Vs. COMMISSIONER OF CUSTOMS GEN
May 28, 2007
HSI AUTOMOTIVE LTD. Vs. CC
November 15, 2007
HUTCHISON ESSAR SOUTH LTD. Vs. CCE
June 29, 2007
HWASHIN AUTOMOTIVE INDIA PRIVATE Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2007
HY TUF STEELS P LTD Vs. COMMR OF C EX
April 3, 2007
HY TUF STEELS P LTD Vs. CCE
April 3, 2007
HYUNDAI MOTOR INDIA LTD. Vs. CCE
August 3, 2007
HZ KHIDHR EXPORT P LTD AND SHRI MOBIN BILAL MEMON Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
April 18, 2007
I.C.I. INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, KOLKATA-IV
November 29, 2007
I.O.C. LTD. Vs. COMMISSIONER OF C. EX. & CUS., PATNA
March 26, 2007
I.T.C. LIMITED Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
January 15, 2007
IBM INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 21, 2007
ICFAI Vs. COMMISSIONER OF C. EX., HYDERABAD-II
March 28, 2007
ICI INDIA LTD. Vs. COMMR. OF CUS. & C. EX., HYDERABAD
May 1, 2007
ICMC CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2007
ICON HOUSEHOLD PRODUCTS (P) LTD. Vs. CCE
July 2, 2007
IDCOL KALINGA IRON WORKS LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
June 7, 2007
IDEA CELLULAR LTD Vs. COMMISSIONER OF C EX
April 30, 2007
IDEA CELLULAR LTD Vs. CCE
March 20, 2007
IDEA MOBILE COMMUNICATION LTD. Vs. CCE
November 28, 2007
IDEA MOBILE COMMUNICATIONS LTD. Vs. CCE
June 28, 2007
IDEA MOBILE COMMUNICATIONS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
July 6, 2007
IDENTITY ADVERTISING ASSOCIATES, COCHIN Vs. COMMR. OF C. EX., COCHIN
January 25, 2007
IE IMPEX PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
December 4, 2007
IFTEX OIL AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL
March 2, 2007
IL & FS INVESTSMART LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 25, 2007
IMPERIAL EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 8, 2007
IMPERIAL GRANITES (P) LTD. Vs. COMMISSIONER OF CUS. & C. EX., TIRUPATHI
March 27, 2007
INANI MARBLES AND INDUSTRIES LTD. Vs. CCE
October 17, 2007
IND-SWIFT LIMITED Vs. COMMISSIONER OF C. EX.
January 18, 2007
INDCON STRUCTURALS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 6, 2007
INDESPA METAL COMPONENTS P. LTD. Vs. COMMISSIONER OF CUSTOMS
January 3, 2007
INDFOS INDUSTRIES LIMITED Vs. CCE
March 28, 2007
INDIA AGENCIES Vs. CC
February 22, 2007
INDIA CEMENTS LIMITED Vs. COMMISSIONER OF C. EX., TIRUPATI
August 13, 2007
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
March 20, 2007
INDIA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL
August 6, 2007
INDIA CEMENTS LTD. Vs. COMMISSIONER OF C. EX.
July 25, 2007
INDIA INTERNATIONAL CENTRE Vs. COMMISSIONER OF SERVICE TAX
March 14, 2007
INDIA JAPAN LIGHTING LTD. Vs. CC
December 11, 2007
INDIA MEDTRONICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
April 24, 2007
INDIA SWITCH COMPANY PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 31, 2007
INDIAN ARTS BUREAU, Vs. COMMISSIONER OF SERVICE TAX
March 1, 2007
INDIAN BANK Vs. COMMISSIONER OF CENTRAL
January 16, 2007
INDIAN COAL AGENCY Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
March 26, 2007
INDIAN HUME PIPE CO LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
July 10, 2007
INDIAN HUME PIPE CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2007
INDIAN INSTITUTE OF QUALITY Vs. COMMR. OF CUSTOMS
February 2, 2007
INDIAN OIL CORPN. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 8, 2007
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-II
May 28, 2007
INDIAN OIL CORPORATION LIMITED Vs. COMMISSIONER OF C. EX., PATNA
July 26, 2007
INDIAN OIL CORPORATION LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 4, 2007
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
February 13, 2007
INDIAN OIL CORPORATION LTD. Vs. COMMISSIONER OF C. EX., PATNA
April 3, 2007
INDIAN PETROCHEMICALS CORPN. Vs. COMMISSIONER OF C. EX.
January 18, 2007
INDIAN PETROLEUM CORPN LTD Vs. COMMR OF C EX
November 27, 2007
INDIAN POTASH LTD. Vs. COMMISSIONER OF CUSTOMS (P), AHMEDABAD
July 13, 2007
INDIAN POTASH LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 1, 2007
INDIAN STEEL & WIRE PRODUCTS LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
July 26, 2007
INDIAN TELEPHONE INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
November 12, 2007
INDICA LABORATORIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 21, 2007
INDO AQUATICS LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
November 12, 2007
INDO DUTCH LEDER LTD. Vs. CCE
January 23, 2007
INDO INDUSTRIAL SERVICES Vs. COMMISSIONER OF C. EX., KOLKATA-II
July 10, 2007
INDO INDUSTRIAL SERVICES Vs. COMMR OF CUSTOMS PORT
August 7, 2007
INDO NISSIN FOODS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-I
February 2, 2007
INDO-NIPPON CHEMICALS CO. LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 3, 2007
INDORAMA TEXTILES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2007
INDRAJIT MOOKERJEE, N. Vs. COMMISSIONER OF CENTRAL
June 13, 2007
INDSIL ELECTROSMELTS LTD. Vs. COMMISSIONER OF CENTRAL
October 24, 2007
INDUCTO CASTS Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-I
July 19, 2007
INDUCTOTHERM (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
May 14, 2007
INDUS MOTOR COMPANY Vs. COMMISSIONER OF CENTRAL
May 21, 2007
INDUS MOTOR COMPANY Vs. COMMISSIONER OF C. EX., COCHIN
August 10, 2007
INDUS THECO PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 15, 2007
INDUS TUBES LIMITED Vs. COMMISSIONER OF C. EX.
May 8, 2007
INDUSTRIAL SECURITY AGENCY Vs. COMMISSIONER OF C.E.
December 13, 2007
INDUSTRIAL SECURITY ASSOCIATES Vs. C.C.E.
May 14, 2007
INDUSTRIAL SECURITY SERVICES Vs. CCE
November 27, 2007
INDUSTRIAL SECURITY SERVICES Vs. COMMISSIONER OF C. EX. & CUS., SURAT
April 9, 2007
INDUSTRIAL TAPES & FABRICS (P) LTD. Vs. COMMR. OF C. EX., JAMSHEDPUR
July 10, 2007
INFINITY CREDIT Vs. CCE
October 30, 2007
INFRA VIOLET Vs. COMMISSIONER OF SERVICE TAX
October 10, 2007
INGERSOLL RAND (INDIA) LIMITED Vs. COMMISSIONER OF SERVICE TAX
March 23, 2007
INITIATING EXPLOSIVES SYSTEMS Vs. COMMISSIONER OF C. EX., KOLKATA-V
October 3, 2007
INNOVASSYNTH TECHNOLOGIES (I) Vs. COMMISSIONER OF CENTRAL EXCISE
March 26, 2007
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF C EX
June 1, 2007
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2007
INOX AIR PRODUCTS LTD Vs. COMMISSIONER OF C EX
October 25, 2007
INOX AIR PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
February 15, 2007
INSTACARE LABORATORIES (P) LTD. Vs. COMMISSIONER OF C. EX., VADODARA
May 10, 2007
INSTITUTE OF BANKING PERSONNEL SELECTION Vs. COMMISSIONER OF SERVICE TAX
September 6, 2007
INTECH Vs. COMMISSIONER OF C. EX., MYSORE
March 15, 2007
INTEGRAL COACH FACTORY Vs. COMMISSIONER OF CENTRAL EXCISE
September 3, 2007
INTERMEDIA CABLE COMMUNICATIONS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 1, 2007
INTERNATIONAL ELECTRON DEVICES Vs. CCE
December 17, 2007
INTERNATIONAL EXPRESS CO. Vs. COMMISSIONER OF CUSTOMS
August 20, 2007
INTERNATIONAL FLAVOURS Vs. CCE
November 23, 2007
INTERNATIONAL SHIPPERS & TRADERS P. LTD. Vs. C.C. & C.E., VISAKHAPATNAM
November 15, 2007
INTERNATIONAL TALKIE EQUIPMENT Vs. CCE
January 9, 2007
INTERNATIONAL TESTING CENTRE Vs. CCE
October 11, 2007
INTERNATIONAL TESTING CENTRE Vs. CCE
December 17, 2007
INTERNATIONAL TOBACCO CO. LTD. Vs. CCE
March 21, 2007
INTERNATIONAL TRADERS Vs. CC
April 5, 2007
IOCL LTD. Vs. COMMISSIONER OF C. EX., KOL-III
March 27, 2007
IPINIT VANASPATI LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR-I
August 6, 2007
ISCO TRACK SLEEPERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS AND
November 27, 2007
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2007
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 22, 2007
ISPAT INDUSTRIES LTD. Vs. COMMISSIONER OF CEN. EXCISE
May 14, 2007
ISPAT METALICS IND. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 13, 2007
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
September 3, 2007
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 28, 2007
ISPAT TRADERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
June 7, 2007
ISWARI SPINNING MILLS LTD. AND Vs. CCE
July 27, 2007
ITC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 12, 2007
ITI (TID) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2007
ITI LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 21, 2007
ITW INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS AND
April 18, 2007
ITW INDIA LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
September 7, 2007
ITW INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., BHUBANESWAR
August 10, 2007
ITW SIGNODE INDIA LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
July 26, 2007
J K D POPAT AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
J.B. TEXTILE INDS. PVT. LTD. Vs. COMMISSIONER OF C. EX.
June 21, 2007
J.C. ELECTRICALS Vs. COMMISSIONER OF C. EX., MANGALORE
May 1, 2007
J.C. PHARMA Vs. COMMISSIONER OF C. EX., COCHIN
April 2, 2007
J.K. INDUSTRIES Vs. COMMISSIONER OF C. EX.
July 5, 2007
J.K. INDUSTRIES LIMITED Vs. COMMISSIONER OF C. EX. (A), MANGALORE
June 19, 2007
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
July 11, 2007
J.K. INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
June 18, 2007
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
December 3, 2007
J.K. STEEL & ALLOYS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 18, 2007
J.K. SUGAR LTD. Vs. CCE
December 14, 2007
J.K. TRANSPORT Vs. CCE
September 7, 2007
J.K.D. POPAT AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
June 28, 2007
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
April 13, 2007
J.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
June 13, 2007
J.M. PERFUMARY Vs. COMMISSIONER OF C. EX. &? CUS., VAPI
July 27, 2007
J.N. TRADERS Vs. COMMISSIONER OF CUSTOMS
March 28, 2007
J.R. FABRICATORS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
September 10, 2007
J.R.D. INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
August 22, 2007
J.S.P. SECURITY Vs. CCE
November 14, 2007
JADED SIDDAPPA & CO. Vs. COMMISSIONER OF C. EX., MANGALORE
September 26, 2007
JADON CONTRACTORS Vs. CCE
July 3, 2007
JAGADHATRI BAKERS PVT. LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-IV
September 25, 2007
JAGATJIT INDUS. LTD. Vs. CCE
July 25, 2007
JAGDEEP SINGH SALUJA Vs. CCE
December 6, 2007
JAGJIT TEXTILE DYEING & PRINT Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
January 3, 2007
JAGRUTI COMPONICS (P) LTD. Vs. COMMISSIONER OF CUS. (PORT), KOLKATA
April 10, 2007
JAI BHARAT CORP CHEMICAL PVT. LTD. Vs. COMMISSIONER OF C. EX.
February 26, 2007
JAI BHARAT STEEL INDUS. Vs. CCE
October 22, 2007
JAI DRINKS PVT. LTD. Vs. CCE
April 30, 2007
JAI GOPAL INTERNATIONAL IMPEX (P) LTD. Vs. COMMR. OF CUS., KANDLA
November 5, 2007
JAI RAJ ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
May 8, 2007
JAIN MANUFACTURERS Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
February 12, 2007
JAIN STEEL INDUSTRIES Vs. CCE
December 5, 2007
JAIN STEEL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
February 22, 2007
JAIPUR GOLDEN TRANSPORT CO. PVT. Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2007
JAIRAJ SPINNING & WVG. MILLS LTD. Vs. COMMR. OF C. EX., HYDERABAD-I
June 11, 2007
JAISU SHIPPING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 15, 2007
JAISU SHIPPING CO. PRIVATE LTD. Vs. COMMISSIONER OF CUSTOMS, KANDLA
February 5, 2007
JALTARANG PRINTS Vs. COMMISSIONER OF C. EX., RAJKOT
June 4, 2007
JAMES ROBINSON INDIA P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
March 14, 2007
JAMSHEDPUR BEVERAGES Vs. COMMISSIONER OF CENTRAL EXCISE
November 27, 2007
JANTA TRAVELS (P) LTD. Vs. COMMISSIONER OF C. EX.
August 20, 2007
JATA SHANKAR PRASAD Vs. COMMISSIONER OF CUSTOMS, PATNA
April 23, 2007
JATTI MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 6, 2007
JAY ENGINEERING WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-V
October 3, 2007
JAY GOGA ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
April 27, 2007
JAYA DIAGNOSTIC & RESEARCH CENTRE LTD. Vs. C.C. & C.E., HYDERABAD-II
September 3, 2007
JAYALAKSHMI EXPORTS Vs. CCE (ST)
August 3, 2007
JAYANTA GLASS INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX., KOLKATA-III
November 16, 2007
JAYANTHI RUBBERS Vs. COMMISSIONER OF C. EX., COCHIN
August 2, 2007
JAYANTI PURSHOTTUM MACCHI AND Vs. COMMISSIONER OF CUSTOMS
January 12, 2007
JAYASWAL NECO LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
April 4, 2007
JAYEM IMPEX PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 11, 2007
JAYLAXMI CREDIT COMPANY LTD. Vs. COMMISSIONER OF C. EX., DAMAN
February 19, 2007
JAYLAXMI ENTERPRISES Vs. COMMISSIONER OF C. EX., MANGALORE
August 7, 2007
JAYNATH SHAW Vs. COMMISSIONER OF CUSTOMS, PATNA
May 21, 2007
JAYPEE BELA PLANT Vs. CCE
July 11, 2007
JAYPEE REWA PLANT Vs. COMMISSIONER OF C. EX.
September 24, 2007
JAYSHRI IMPEX Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
July 27, 2007
JBC IMPEX Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 7, 2007
JBM SUNGWOO LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 6, 2007
JCT LIMITED Vs. CCE
January 15, 2007
JEENA AND CO Vs. COMMISSIONER OF CUSTOMS AIRPORT
April 2, 2007
JET AIRWAYS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2007
JEWEL HOTEL (P) LTD. Vs. COMMISSIONER OF C. EX.
February 14, 2007
JIGGIS CHEMICALS AND SH R S DINKAR Vs. CCE
June 8, 2007
JINABAKUL FORGE PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
May 15, 2007
JINDAL (I) LTD., ASHOK KUMAR Vs. COMMR. OF CENTRAL EXCISE
May 15, 2007
JINDAL AND POWER LTD. Vs. CCE
December 18, 2007
JINDAL DRUGS LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
March 22, 2007
JINDAL PRAXAIR OXYGEN CO. Vs. COMMISSIONER OF C. EX., BELGAUM
February 7, 2007
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMR. OF CUS. & C. EX., BELGAUM
August 27, 2007
JINDAL PRAXAIR OXYGEN CO. PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
March 2, 2007
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
September 5, 2007
JINDAL STEEL AND POWER LTD. Vs. CCE
January 18, 2007
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
August 23, 2007
JINDAL STEEL AND POWER LTD. Vs. COMMISSIONER OF C. EX.
August 22, 2007
JINDAL TEXO FAB. LTD. Vs. CCE
August 16, 2007
JINDAL TEXOFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
August 3, 2007
JINDAL VIJAYANAGAR STEEL LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
April 4, 2007
JINDAL VIJAYNAGAR STEEL LTD. Vs. COMMISSIONER OF CENTRAL
January 5, 2007
JITENDRA DAMODHAR PATEL Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 18, 2007
JMC EDUCATIONAL AND CHARITABLE Vs. CCE (ST)
September 21, 2007
JMD ALLOYS LTD. Vs. COMMISSIONER OF C. EX., PATNA
March 7, 2007
JOCIL LTD. Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM-II
November 12, 2007
JOHN DEERE EQUIPMENT PVT LTD AND DEERE AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
August 27, 2007
JOHN FOWLER INDIA PVT. LTD Vs. COMMISSIONER OF SERVICE TAX
February 15, 2007
JOLLA STEELS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 27, 2007
JOLLEY ELECTRONICS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA-II
November 20, 2007
JR COMMUNICATIONS AND POWER Vs. CCE
April 24, 2007
JRS TURORIALS Vs. COMMISSIONER OF CENTRAL EXCISE
November 26, 2007
JSEL SECURITIES LTD. Vs. COMMISSIONER OF C. EX.
January 29, 2007
JUBILANT ORGANOSYS LIMITED Vs. CCE
January 15, 2007
JUBILANT ORGANOSYS LTD. Vs. COMMISSIONER OF CUSTOMS
November 16, 2007
JUBILANT ORGANOSYS LTD. Vs. CCE
March 29, 2007
JUMBO BAGS LIMITED Vs. COMMISSIONER OF CUSTOMS
March 22, 2007
JYOTI ART STUDIO Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
November 28, 2007
JYOTI ART STUDIO, JYOTI COLOR LAB, Vs. COMMISSIONER OF CENTRAL
October 23, 2007
JYOTI LIMITED Vs. COMMISSIONER OF C. EX.
December 18, 2007
JYOTI LIMITED, SHRI SURESH Vs. CCE
July 31, 2007
K. BALUCHAMY Vs. COMMISSIONER OF CUSTOMS
January 22, 2007
K. DILIPKUMAR Vs. COMMR. OF CUS., AHMEDABAD
June 22, 2007
K.B. AGENCY HOUSE Vs. COMMISSIONER OF CUSTOMS, PATNA
May 23, 2007
K.G. DENIM LTD. Vs. COMMISSIONER OF CUSTOMS
July 18, 2007
K.G. DENIM LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 8, 2007
K.G. NAIDU MILLS Vs. CCE
November 13, 2007
K.K. ACADEMY (P) LTD. Vs. COMMISSIONER OF SERVICE TAX
November 28, 2007
K.K. APPACHAN Vs. COMMISSIONER OF C. EX., PALAKKAD
January 22, 2007
K.N. THIYAGARAJAN Vs. CC
May 9, 2007
K.R. ALLOYS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
July 5, 2007
K.R. SHANTHI Vs. COMMISSIONER OF C. EX.
January 2, 2007
K.R. TEXTILES Vs. COMMISSIONER OF CUSTOMS (PREV.), SHILLONG
June 11, 2007
K.S. OILS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 27, 2007
K.V. RAJAGOPAL Vs. CC
February 20, 2007
K.V. RAO Vs. COMMR. OF C. EX. & CUS., VISAKHAPATNAM
October 3, 2007
K.V.P. GRAPHICS Vs. COMMISSIONER OF CUSTOMS
April 16, 2007
KABISCO FOOD INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 20, 2007
KAILASH SOAP PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
May 21, 2007
KAILASH TEXTURISERS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
January 17, 2007
KAILASHNARAYAN BHANGADIA Vs. COMMR. OF C. EX. & S.T., HYDERABAD
March 27, 2007
KAKDA ROLLING MILLS Vs. CCE
April 16, 2007
KAKKAR COMPLEX STEELS (P) LTD. Vs. CCE
April 4, 2007
KALEESUWARI REFINERY PVT. LTD. Vs. CCE
January 10, 2007
KALINGA ISPAT UDYOG Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
June 7, 2007
KALPANA METALS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
June 11, 2007
KALPATARU POWER TRANSMISSION Vs. COMMISSIONER OF C EX
February 6, 2007
KALYAN GLAZE TILES AND SHRI M N UGHREJA Vs. CCE
November 20, 2007
KALYANI MOTORS Vs. COMMISSIONER OF SERVICE TAX
September 6, 2007
KALYANPUR CEMENTS LIMITED AND SHRI SHAILENDRA PRAKAS SINHA MANAGING DIRECTOR Vs. COMMISSIONER OF CUSTOMS PORT
August 31, 2007
KAMAL AND COMPANY Vs. CCE
March 26, 2007
KAMAL AUTO FINANCE LTD. Vs. CCE
February 23, 2007
KAMAL AUTO FINANCE LTD. Vs. CCE
June 1, 2007
KAMAL AUTO INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 26, 2007
KAMAL PHOTO STUDIO AND COLOUR LAB Vs. COMMISSIONER OF CENTRAL EXCISE
March 12, 2007
KAMAL PHOTO STUDIO AND COLOUR LAB, Vs. COMMISSIONER OF CENTRAL EXCISE
February 15, 2007
KAMDHENU ISPAT LIMITED Vs. CCE
June 7, 2007
KAMDHENU ISPAT LTD. Vs. CCE
January 25, 2007
KAMINI ISPAT LTD. Vs. COMMISSIONER OF CUS. & C. EX. (A), HYDERABAD
March 12, 2007
KAMLESH KUMAR GOEL Vs. COMMISSIONER OF C. EX.
March 5, 2007
KANAGA DURGA CLOTHERS (P) LTD. Vs. CCE.
April 10, 2007
KANCHI KARPOORAM LTD. Vs. COMMISSIONER OF CUSTOMS
January 12, 2007
KANDLA POLYPLAST (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
October 24, 2007
KANHAIYA LAL VERMA AND VIPIN KUMAR Vs. COMMISSIONER OF CUSTOMS
March 30, 2007
KANISHK STEEL INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
March 2, 2007
KANISHK STEEL INDUSTRIES LTD. AND Vs. COMMISSIONER OF CUSTOMS
August 31, 2007
KANOHAR ELECTRICALS LTD. Vs. CCE
December 3, 2007
KANPUR SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
November 27, 2007
KANSAL TEX-O-TUBE P. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
January 3, 2007
KANY HEALTHCARE Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 24, 2007
KAP AXLES PVT. LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
January 10, 2007
KAPARDI STRAW BOARDS Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
May 21, 2007
KARAKKATTU COMMUNICATIONS Vs. COMMISSIONER OF C. EX., COCHIN
June 29, 2007
KARAN FIBERS AND FABRICS LTD. AND Vs. COMMISSIONER OF CENTRAL EXCISE
December 11, 2007
KARAN TEXTILE INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT
February 9, 2007
KARNATAKA AGRO CHEMICALS Vs. COMMISSIONER OF C. EX., BANGALORE-III
February 26, 2007
KARNATAKA GINNING AND PRESSING Vs. COMMR. OF C. EX.
January 4, 2007
KARNATAKA GOVT. INSURANCE DEPARTMENT Vs. C.C.E., BANGALORE
July 31, 2007
KARNATAKA SECURITY PLANS Vs. COMMISSIONER OF SERVICE TAX
July 5, 2007
KARNATAKA STATE AGRO CORN PRODUCTS LTD. Vs. C.C.E., BANGALORE
August 17, 2007
KARNATAKA STATE BEVERAGES Vs. COMMISSIONER OF SERVICE TAX
March 16, 2007
KARNATAKA STATE BEVERAGES CORPN. LTD. Vs. COMMR. OF S.T., BANGALORE
August 24, 2007
KARNATAKA STATE TOURISM Vs. COMMISSIONER OF SERVICE TAX
October 8, 2007
KARTHIGEYA MOULDS AND DIES PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 22, 2007
KARTIK INFOTECH Vs. CCE
August 8, 2007
KARUR K.C.P. PACKAGINGS LTD. Vs. COMMISSIONER OF C. EX.
April 5, 2007
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
August 29, 2007
KARVY CONSULTANTS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
December 20, 2007
KASHISH SILK MILLS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
February 14, 2007
KATARIA TRANSPORT CORPORATION Vs. COMMISSIONER OF C. EX.
August 23, 2007
KAUSHIKBHAI P. MODI Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
August 22, 2007
KAY GEE FOTOMAX COLOR LAB. PVT. Vs. CCE
March 20, 2007
KAY TEE INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS EP
December 4, 2007
KEDIA BUSINESS CENTRE Vs. COMMISSIONER OF CENTRAL EXCISE
February 5, 2007
KEDIA OVERSEAS LIMITED Vs. COMMISSIONER OF CUSTOMS AND
November 28, 2007
KEHEMS ENGG. PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 23, 2007
KEI INDUS. LTD. Vs. CCE
October 31, 2007
KEIHIN FIE PVT. LTD. Vs. CCEX
February 22, 2007
KEJRIWAL ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
May 3, 2007
KENNETH COMMUNICATIONS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
March 12, 2007
KERALA AGRO MACHINERY COPRN. LTD. Vs. COMMR. OF C. EX. & CUS., COCHIN
March 5, 2007
KERALA AUTOMOBILES LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), KOCHI
November 22, 2007
KERALA MINERALS & METALS LTD. Vs. COMMISSIONER OF C. EX., KOCHI
April 24, 2007
KERALA MINERALS AND METALS Vs. COMMISSIONER OF CENTRAL
April 25, 2007
KERALA PUBLICITY BUREAU Vs. COMMISSIONER OF C. EX.
May 25, 2007
KERALA REFRACTORY INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 4, 2007
KERALA STATE ELECTRICITY BOARD (T.M.R. DIVISION) Vs. C.C.E., COCHIN
June 1, 2007
KERALA STATE ELECTRONIC DEV. CORPN. Vs. COMMR. OF C. EX., TRIVANDRUM
October 15, 2007
KERALA STATE ELECTRONICS DEV. CORPN. LTD. Vs. COMMR. OF C. EX., COCHIN
April 4, 2007
KERALA STATE ELECTRONICS DEV. CORPN. LTD. Vs. C.C.E. (A), COCHIN
June 18, 2007
KERALA STATE FINANCIAL Vs. COMMISSIONER OF CENTRAL
August 7, 2007
KERALA STATE FINANCIAL Vs. COMMISSIONER OF CENTRAL
August 31, 2007
KERALA STATE ROAD TRANSPORT CORP., CENTRAL WORKS Vs. CCE, TRIVANDRUM
April 23, 2007
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. COMMISSIONER OF C. EX., TRIVANDRUM
May 18, 2007
KERALA TRANSPORT DEV. FINANCE CORPN. LTD. Vs. C.C. & C.E., TRIVANDRUM
February 13, 2007
KERALA VENTURE CAPITAL FUND (P) LTD. Vs. COMMR. OF C. EX., COCHIN
September 25, 2007
KERALAM ENTERPRISES Vs. COMMR. OF C. EX., CUS. & S.T., COCHIN
October 15, 2007
KEVEEYEM COMPANY SUPARIWALA (P) LTD Vs. COMMISSIONER OF CUSTOMS
August 29, 2007
KEVIN INFOTECH (P) LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
March 29, 2007
KHAN ESTATE AGENCY Vs. COMMISSIONER OF CEN. EXCISE
August 16, 2007
KHODIYAR SECURITY GUARD TRAINING AND SUPPLYING SERVICES Vs. COMMISSIONER OF C EX
April 30, 2007
KHURANA COMMUNICATION P. LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
April 9, 2007
KIKABHAI ENTERPRISES Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 29, 2007
KIN-SHIP SERVICES (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
April 23, 2007
KINETIC ENGINEERING LTD Vs. COMMISSIONER OF C EX
October 10, 2007
KIRAN ISPAT UDYOG Vs. COMMISSIONER OF C. EX., RAJKOT
January 22, 2007
KIRAN SOANS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
April 17, 2007
KIRANOTICS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
January 9, 2007
KIRIT K MEHTA Vs. COMMISSIONER OF CENTRAL EXCISE
August 22, 2007
KIRLOSKAR TOYODA TEXTILES Vs. COMMISSIONER OF SERVICE TAX
January 11, 2007
KIRTI DETECTIVE AGENCIES Vs. COMMR. OF SERVICE TAX, BANGALORE
December 18, 2007
KISAN CO-OPERATIVE SUGAR FACTORY Vs. COMMR. OF C. EX.
February 28, 2007
KISAN SAHKARI CHINI MILLS LIMITED Vs. CCE
November 27, 2007
KISHORE TRANSPORT SERVICES (P) Vs. COMMISSIONER OF C. EX.
July 24, 2007
KISSAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF C. EX.
February 8, 2007
KISSAN SAHKARI CHINI MILLS Vs. COMMISSIONER OF C. EX.
February 6, 2007
KISWOK INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
March 29, 2007
KITEX LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
November 12, 2007
KO & IN INDIA Vs. COMMISSIONER OF CUS., HYDERABAD
July 30, 2007
KODY TECK LTD. Vs. COMMISSIONER OF CUSTOMS
March 1, 2007
KOHLI TRAVELS Vs. COMMISSIONER OF C. EX.
October 10, 2007
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMR. OF SERVICE TAX
February 15, 2007
KONE ELEVATORS INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
May 29, 2007
KONKAN MARINE AGENCIES Vs. COMMISSIONER OF C. EX., MANGALORE
August 6, 2007
KONKAN MARINE AGENCIES Vs. COMMISSIONER OF CENTRAL
April 3, 2007
KOPRAN LTD. Vs. CCEX
October 25, 2007
KOPRAN LTD. Vs. CCE
April 5, 2007
KOTDWAR STEELS LTD. Vs. C.C.E.
March 29, 2007
KOTHARI PRODUCTS LTD. Vs. C.C.E.
February 28, 2007
KOTHARI SUGARS AND CHEMICALS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 27, 2007
KOYA & COMPANY CONSTRUCTION PVT. LTD. Vs. CCE, HYDERABAD-III
February 28, 2007
KREBS BIOCHEMICALS AND INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.,VISAKHAPATNAM
June 7, 2007
KRIPAL SPRINGS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 27, 2007
KRISHNA COURIERS Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2007
KRISHNA FABRICATIONS PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 2, 2007
KRISHNA SCREEN ART Vs. COMMISSIONER OF C. EX., AHMEDABAD
November 30, 2007
KRISHNA STEEL INDUSTRIES AND SHRI S M SHEDJI Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 2007
KRISHNARAM DYEING & FINISHED WORKS Vs. COMMR. OF C. EX., SURAT
July 24, 2007
KSB PUMPS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 8, 2007
KUDREMUKH IRON & STEEL CO. LTD. Vs. COMMR. OF CUS., BANGALORE
May 15, 2007
KUMAR ASSOCIATES Vs. CCE (ST)
June 1, 2007
KUMAR DESHPANDE AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
May 28, 2007
KUMAR POWER PRODUCTS (PRIVATE) Vs. COMMISSIONER OF CENTRAL
November 28, 2007
KUMARAVEL PACKERS AND MOVERS Vs. CCE
May 4, 2007
KUNTAL GRANITES LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
March 1, 2007
KUSALAVA FINANCE LTD. Vs. COMMISSIONER OF CUS. & C. EX., GUNTUR
April 17, 2007
KUSALAVA FINANCE LTD. Vs. COMMISSIONER OF CUS., C.EX. & S.T., GUNTUR
November 12, 2007
KUSUM ALLOYS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
August 22, 2007
KWALITY BISCUITS (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
June 25, 2007
KWALITY PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT ACC
March 7, 2007
KWALITY TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
August 16, 2007
KWALITY TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
April 24, 2007
L & T KOMATSU LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
February 6, 2007
L AND T LTD Vs. COMMISSIONER OF C EX
May 15, 2007
L D TEXTILE INDS LTD Vs. COLLECTOR OF CUSTOMS PREVENTIVE
August 31, 2007
L D TEXTILES INDUSTRIES LTD Vs. COMMISSIONER OF C EX
March 7, 2007
L.M. INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
August 31, 2007
L.T. OVERSEAS LTD. Vs. CC
March 7, 2007
LAFARGE INDIA PVT. LTD. Vs. CCE
July 13, 2007
LAKSHMI AUTOMATIC LOOM WORKS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 10, 2007
LAKSHMI MACHINE WORKS Vs. COMMISSIONER OF SERVICE TAX
November 16, 2007
LAKSHMI MILLS CO. LTD. Vs. CCE
September 21, 2007
LAMICOAT INTERNATIONAL PVT. LTD. Vs. CCE
December 3, 2007
LANCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, TIRUPATI
November 12, 2007
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
January 8, 2007
LARSEN AND TOUBRO LTD Vs. COMMISSIONER OF SERVICE TAX
December 18, 2007
LAWSON TRAVEL AND TOURS (INDIA) Vs. COMMISSIONER OF CENTRAL
April 18, 2007
LAXMI ORGANIC INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
July 4, 2007
LAXMI STEEL ROLLING MILLS Vs. C C E AND C
April 17, 2007
LAXMI VISHNU SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
March 29, 2007
LAXMINARAYAN INDUSTRIES Vs. COMMISSIONER OF C. EX., SURAT
June 15, 2007
LEE & MUIR HEAD PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
November 30, 2007
LEE AND MUIR HEAD PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX
November 27, 2007
LEO PACKERS AND MOVERS Vs. COMMISSIONER OF C. EX. & SERVICE TAX, HYDERABAD-II
December 28, 2007
LG ELECTRONICS (INDIA) PVT. LTD. Vs. CCE
July 26, 2007
LIBERTY PHOSPHATE LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 20, 2007
LIFT AND SHIFT Vs. COMMR OF CENTRAL EXCISE CUSTOMS SERVICE TAX BBSR II
October 23, 2007
LIME CHEMICALS LTD., A.H. Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2007
LINK ENTERPRISES Vs. C.C.
March 9, 2007
LINZII Vs. COMMISSIONER OF CUSTOMS
April 4, 2007
LITAKA PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2007
LIVA HEALTH CARE LTD. Vs. CCEX
October 17, 2007
LML LTD. Vs. COMMISSIONER OF C. EX.
February 9, 2007
LML LTD. Vs. C.C.E.
January 2, 2007
LOHIA VANASPATHI PVT. LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
July 25, 2007
LOTS SHIPPING LTD. Vs. COMMISSIONER OF CENTRAL
October 15, 2007
LOTS SHIPPING LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
October 17, 2007
LOVELY DISH CENTRE Vs. CCE
January 2, 2007
LOYAL SUPER FABRICS Vs. CCE
February 12, 2007
LUCAS TVS LTD. Vs. COMMISSIONER OF SERVICE TAX
December 14, 2007
LUCKY DYEING MILLS P. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
October 22, 2007
M H STEEL CORPN Vs. CCE
April 4, 2007
M L YARNS INDIA PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
April 3, 2007
M N ELECTRICALS Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND S TAX
November 26, 2007
M R BHAGAT AND ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
M. RAMAKRISHNA REDDY Vs. COMMISSIONER OF C. EX. & CUS., TIRUPATHI
August 20, 2007
M.M. POONJIAJI SPICES LTD. Vs. CCE
November 27, 2007
M.M. RUBBER COMPANY LTD. Vs. COMMISSIONER OF CUSTOMS
March 8, 2007
M.M. SILK MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2007
M.P. CONSULTANCY ORGANISATION Vs. COMMR. OF C. EX.
July 9, 2007
M.P. WATER AND LAND MANAGEMENT Vs. COMMR. OF C. EX.
August 29, 2007
M.R. BHARAT AND ASSOCIATES Vs. COMMISSIONER OF CUSTOMS AND
August 14, 2007
M.R.P. TAPES Vs. CCE
March 27, 2007
M.S. MANAVALAN Vs. COMMISSIONER OF CUSTOMS
February 9, 2007
MACFIELD BEVERAGES INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
August 1, 2007
MACFIELD BEVERAGES INDIA PVT. LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
April 23, 2007
MACMILLAN INDIA LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
October 30, 2007
MACNEILL ENGINEERING LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-VII
March 28, 2007
MAD ENTERTAINMENT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 9, 2007
MADAN PRASAD JAISWAL Vs. COMMISSIONER OF CUSTOMS (P), KOLKATA
March 21, 2007
MADHU INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
February 12, 2007
MADHUSUDAN BALAJI Vs. COMMISSIONER OF SERVICE TAX
July 24, 2007
MADHYA PRADESH CONSULTANCY Vs. C.C.E.
August 1, 2007
MADRAS CEMENTS LTD. Vs. CCE
November 28, 2007
MADURA COATS (PVT) LTD. Vs. COMMISSIONER OF SERVICE TAX
June 18, 2007
MADURA COATS LTD. Vs. CCE
December 3, 2007
MADURA COATS PVT. LTD. Vs. CC
February 5, 2007
MADURA COATS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
June 15, 2007
MAERSK INDIA PVT LTD Vs. COMMISSIONER OF SERVICE TAX
June 1, 2007
MAGHAM PULLAIH Vs. COMMR. OF C.EX., CUS. & SER. TAX (APPEALS), GUNTUR
December 27, 2007
MAGNET INDUSTRIES CAL PVT LTD Vs. COMMISSIONER OF C EX
March 2, 2007
MAHA MARUTHI LOGISTICS PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
May 9, 2007
MAHALAXMI DYG. MILLS AND SHRI R.M. Vs. C.C.E.
March 13, 2007
MAHALAXMI EXPORTS Vs. COMMISSIONER OF C. EX., SURAT
March 14, 2007
MAHANAGAR TELEPHONE NIGAM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 22, 2007
MAHARASHTRA SEAMLESS LTD. Vs. COMMISSIONER OF C. EX.
February 19, 2007
MAHAVIR ABHUSAN BHANDAR Vs. COMMISSIONER OF CUSTOMS, PATNA
April 23, 2007
MAHAVIR METAL INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
April 18, 2007
MAHAVIR RICE MILLS Vs. COMMR. OF CUSTOMS, KANDLA
October 24, 2007
MAHAVIR TUBE INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
August 29, 2007
MAHENDRA CHEMICALS Vs. COMMISSIONER OF C. EX. (ADJ.), AHMEDABAD
May 25, 2007
MAHINDRA AND MAHINDRA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 12, 2007
MAHINDRA UGINE STEEL CO. LTD., L.N.S. IYER, A.M. PALEKAR AND COMMISSIONER OF CENTRAL EXCISE Vs. COMMISSIONER OF CENTRAL EXCISE AND MAHINDRA UGINE STEEL CO. LTD.
January 23, 2007
MAINI MATERIAL MOVEMENT PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
February 6, 2007
MAINI PRECISION PRODUCTS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
June 22, 2007
MAIZE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
November 28, 2007
MAKERS LABORATORIES LTD Vs. CCEX
November 19, 2007
MAKSON HEALTHCARE PVT. LTD. Vs. CCE
June 27, 2007
MALABAR MANAGEMENT SERVICES Vs. COMMR. OF SERVICE TAX
February 16, 2007
MALABAR MANAGEMENT SERVICES (P) Vs. COMMISSIONER OF SERVICE TAX
April 20, 2007
MALABAR MANAGEMENT SERVICES PVT. Vs. COMMISSIONER OF SERVICE TAX
October 12, 2007
MALAR CONSTRUCTIONS Vs. CCE
December 27, 2007
MALTI ARTS PVT LTD Vs. COMMISSIONER OF C EX
January 10, 2007
MALWA COTTON SPINNING MILLS LTD. Vs. C.C.E.
April 19, 2007
MALWI SHIP BREAKING Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
November 20, 2007
MAMTA TWISTERS P. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 23, 2007
MANAGEMENT GROUP Vs. COMMISSIONER OF SERVICE TAX
April 26, 2007
MANAGER (TERMINAL), INDIAN Vs. COMMISSIONER OF CENTRAL EXCISE
February 9, 2007
MANAGER, RAVINDRA KALAKESTRA Vs. C.C.E. (APPEALS-II), BANGALORE
October 30, 2007
MANAKSIA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
May 9, 2007
MANAKSIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
April 13, 2007
MANAKSIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
December 3, 2007
MANGALAM CEMENT LTD. Vs. COMMISSIONER OF C. EX.
May 16, 2007
MANGALORE GANESH BEEDI WORKS Vs. COMMISSIONER OF C. EX., MANGALORE
March 2, 2007
MANGALORE GANESH BIDI WORKS Vs. COMMISSIONER OF C. EX., MANGALORE
July 24, 2007
MANGALORE REFINERY & PETROCHEM. LTD. Vs. C.C.E., MANGALORE
July 27, 2007
MANGALORE REFINERY & PETROCHEMICALS LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
February 7, 2007
MANGALORE REFINERY AND PETROCHEMICAL LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
February 23, 2007
MANGALORE REFINERY AND PETROCHEMICALS LTD. Vs. CCE, MANGALORE
March 12, 2007
MANGILAL HIMMATLAL JAIN Vs. CCE
July 23, 2007
MANGLA ISPAT (JAIPUR) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2007
MANICKBAG INDUSTRIES Vs. COMMISSIONER OF C. EX., BELGAUM
March 6, 2007
MANIKGARH CEMENT Vs. CCEX
January 15, 2007
MANIKGARH CEMENT Vs. COMMISSIONER OF C. EX. AND CUSTOMS
December 13, 2007
MARAKETFORCE (CHENNAI) PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 6, 2007
MARCO SHIPPING SERVICES P. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
December 6, 2007
MARGADARSI MARKETING (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
February 9, 2007
MARGRA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2007
MARIGOLD PAINTS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
September 10, 2007
MARINE CONTAINER SERVICES INDIA PVT LTD Vs. COMMISSIONER OF CUSTOMS PREV
April 13, 2007
MARK EXHAUST SYSTEMS LTD. Vs. CST
May 29, 2007
MARMAGOA SHIPPING AND STEVEDORING CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 14, 2007
MARSHALL SONS AND CO. (MFG.) LTD. Vs. COMMISSIONER OF CUSTOMS
July 11, 2007
MARUTHI INDUSTRIAL Vs. COMMISSIONER OF CUSTOMS
May 10, 2007
MARUTI UDYOG LTD. Vs. CCE
May 21, 2007
MATRIX LABORATORIES LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
August 16, 2007
MATSUSHITA LAKHANPAL BATTERY INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
January 3, 2007
MAWANA SUGAR WORKS Vs. CCE
August 8, 2007
MAX INDIA LTD. Vs. CCE
January 12, 2007
MAYFAIR POLYMERS P. LTD. Vs. COMMR. OF CENTRAL EXCISE, AHMEDABAD
September 17, 2007
MCC PTA INDIA CORPN. PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
October 26, 2007
MCCOY ARCHITECTURAL SYSTEMS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2007
MCI LEASING (P) LTD. Vs. COMMISSIONER OF C. EX., MYSORE
July 5, 2007
MCKINSEY AND COMPANY INC Vs. COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
April 3, 2007
MD. LIAKAT ALI Vs. COMMR. OF CUSTOMS (PREV.), KOLKATA, WEST BENGAL
October 4, 2007
MEDIA ADVERTISING AND MARKETING Vs. COMMISSIONER OF C. EX.
November 6, 2007
MEDICO LABS Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
July 12, 2007
MEENA POLYSACK P. LTD., AMIT Vs. CCE
May 15, 2007
MEENU MANPOWER ASSOCIATES Vs. COMMISSIONER OF C. EX.
October 5, 2007
MEGHA SILK MILLS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
March 15, 2007
MEGHDEV ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
January 10, 2007
MEGHMANI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
July 20, 2007
MEHERNOSH RANDERIA Vs. COMMISSIONER OF CUS ACC IMPORT
February 12, 2007
MEHTA SECURITY AND DETECTIVE Vs. C.C.E.
February 19, 2007
MEHTA UNANI PHARMACY & CO. Vs. COMMISSIONER OF C. EX., RAJKOT
September 11, 2007
MERCHANT IMPEX Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 7, 2007
MERCURY MANUFACTURING COMPANY Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2007
MERIT ORGANICS LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
March 15, 2007
METAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
July 20, 2007
METALLIC BELLOWS INDIA (P) LTD. Vs. CCE
April 2, 2007
METRO MARINE SERVICES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
August 14, 2007
METRO SHOES PVT LTD Vs. COMMISSIONER OF C EX
July 24, 2007
METROLLA STEELS LTD. Vs. COMMISSIONER OF CUS., COCHIN
September 14, 2007
METROPOLITAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS P
March 30, 2007
MICRO ACADEMY (INDIA) PRIVATE Vs. COMMISSIONER OF SERVICE TAX
October 16, 2007
MICRO INKS LTD. Vs. COMMISSIONER OF CUS. & C. EX., DAMAN
February 20, 2007
MICRO POLYESTER PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
January 23, 2007
MICRO VILLAGE COMMUNICATIONS P. LTD. Vs. COMMR. OF CUS., BANGALORE
November 14, 2007
MICROMETIC GRINDING TECHNOLOGY Vs. C.C.E.
February 5, 2007
MICROSTAR COMPUTERS Vs. COMMISSIONER OF C. EX., VAPI
September 7, 2007
MICROSYNTH FABRICS (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, VAPI
August 17, 2007
MIDAS CARE PHARMACEUTICALS PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
September 24, 2007
MILTON PLASTICS LTD. Vs. COMMISSIONER OF CUSTOMS (IMP)
May 31, 2007
MIRA CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
March 30, 2007
MITA HARIG (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2007
MITESH IMPEX Vs. COMMISSIONER OF CUSTOMS, SURAT
January 16, 2007
MITESH IMPEX Vs. COMMISSIONER OF CUS. & C. EX., RAJKOT
May 29, 2007
MITSUI AND CO LIMITED Vs. COMMISSIONER OF C EX AND SERVICE TAX
February 27, 2007
MITTAL UDYOG Vs. COMMISSIONER OF C. EX.
January 16, 2007
MITUL ENGINEERING SERVICES AND Vs. CCE
July 16, 2007
MMS STEELS LTD. Vs. CCE, TRICHY
June 22, 2007
MNS EXPORTS PRIVATE LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 3, 2007
MODEL BUCKETS & ATTACHMENTS (P) LTD. Vs. COMMR. OF C. EX., BELGAUM
February 7, 2007
MODERN HIGH TECH INDIA Vs. CCE
September 3, 2007
MODERN INDUSTRIES Vs. COMMISSIONER OF C EX
April 27, 2007
MODERN MALLEABLE LTD. Vs. COMMISSIONER OF C. EX., CALCUTTA-II
November 28, 2007
MODERN PETROFIL Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
June 18, 2007
MODERN PETROFILS Vs. COMMISSIONER OF C. EX., VADODARA-II
March 23, 2007
MODI PLASTICS LTD. Vs. COMMISSIONER OF C. EX., PATNA
April 23, 2007
MOHAN ALUMINIUM PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 18, 2007
MOHAN BAKERS PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
September 7, 2007
MOHAN GENERATOR AND PUMPS (P) LTD. Vs. CCE
November 28, 2007
MOHAN GENERATOR AND PUMPS P. LTD. Vs. CCE
May 1, 2007
MOHAN JUTE MILLS LTD. Vs. COMMISSIONER OF C. EX., RAIPUR-I
February 22, 2007
MOHAN KUMAR @ MOHAN PRASAD Vs. COMMISSIONER OF CUSTOMS
September 19, 2007
MOHD. OSMAN Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
December 20, 2007
MOLEX (INDIA) LTD. Vs. COMMISSIONER OF C. EX. (APPEALS), BANGALORE
November 12, 2007
MOMENTUM STRATEGY CONSULTANTS P. LTD. Vs. COMMR. OF S.T., BANGALORE
February 10, 2007
MONITA CONTAINERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 22, 2007
MONNET INDUSTRIES LIMITED Vs. CC AND CE
August 13, 2007
MONNET SUGAR LTD. Vs. CCE
November 13, 2007
MOON CHEMICALS Vs. CCE
June 12, 2007
MOONTEX DYEING & PRINTING WORKS Vs. COMMISSIONER OF C. EX., SURAT
March 13, 2007
MORVI VEGETABLE PRODUCTS LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
July 30, 2007
MOTIAR SEIKH Vs. COMMISSIONER OF CUSTOMS (PREV.), KOLKATA
February 26, 2007
MOTILAL PADAMPAT UDYOG LTD. Vs. COMMISSIONER OF C. EX., PATNA
August 3, 2007
MOTOR INDUSTRIES CO. LTD. Vs. COMMISSIONER OF SERVICE TAX
January 9, 2007
MPHASIS LTD. Vs. COMMISSIONER OF CUS., BANGALORE
August 7, 2007
MPHASIS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
April 26, 2007
MPL PARTS AND SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
May 18, 2007
MPR REFRACTORIES LIMITED Vs. COMMR.? OF CUS. & C. EX., VISAKHAPATNAM
April 30, 2007
MR. DALVEER SINGH Vs. CCEX
November 16, 2007
MTNL Vs. COMMISSIONER OF SERVICE TAX
December 13, 2007
MTR FOODS LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
September 20, 2007
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL
August 27, 2007
MUKAND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 22, 2007
MUKESH H MEHTA Vs. COMMISSIONER OF C. EX.
April 24, 2007
MUKESH TEXTURISERS Vs. COMMISSIONER OF C. EX., SURAT
September 14, 2007
MUKUND BRASS INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
May 30, 2007
MUKUND S GOKHALE Vs. COMMISSIONER OF CENTRAL EXCISE
July 25, 2007
MUL DENTPRO PVT LTD Vs. C C E
February 14, 2007
MUL DENTPRO PVT. LTD. Vs. COMMISSIONER OF C. EX., VAPI
August 30, 2007
MUL DENTPRO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, DAMAN
July 4, 2007
MUSCAT POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
January 3, 2007
MUSTANG ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE
January 31, 2007
MUTHOOT APT CERAMICS LTD. Vs. COMMR. OF CUSTOMS (APPEALS), COCHIN
July 26, 2007
MUTHOOT APT CERAMICS LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
February 1, 2007
MUTUAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
June 18, 2007
MUTUAL MECAPLAST LTD. Vs. COMMISSIONER OF C. EX., DAMAN
July 25, 2007
MYSORE AGRO CHEMICALS CO. PVT. LTD. Vs. COMMR. OF C. EX., HALDIA
August 3, 2007
MYSORE AGRO CHEMICALS COMPANY PVT. LTD. Vs. COMMISSIONER OF C. EX., HALDIA
February 23, 2007
MYSORE LEASING & FINANCE LTD. Vs. COMMISSIONER OF C. EX., MYSORE
July 5, 2007
N H KALIWALA AND HUSSAIN SHETH SHIP BREAKERS Vs. COMMISSIONER OF CUSTOMS
March 7, 2007
N.A.L.C.O. Vs. C.C. EX.
July 3, 2007
N.C.S. DISTILLERIES PVT. LTD. Vs. COMMISSIONER OF C. EX.-II, VISAKHAPATNAM
December 26, 2007
N.K. PROTEINS LTD. Vs. CC
October 4, 2007
N.R. AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
May 11, 2007
N.R. AGARWAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., SURAT
March 21, 2007
NACHIKETA PAPERS LTD. Vs. CCE
February 5, 2007
NAGAMMAI COTTON MILLS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2007
NAHAR INDUSTRIAL ENTERPRISES Vs. CCE
November 22, 2007
NAIKNAVARE CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 31, 2007
NAKODAR COOP. SUGAR MILLS LTD. Vs. CCE
September 12, 2007
NALAKATH SPICES TRADING CO. Vs. COMMISSIONER OF CUSTOMS, COCHIN
January 10, 2007
NAM ENGINEERS AND CONTRACTORS Vs. CCE
May 17, 2007
NAMDEO UMAJI INDUSTRIAL CO Vs. COMMISSIONER OF CUSTOMS IMPORT
April 5, 2007
NANDINI WAREHOUSING CORPORATION Vs. COMMR. OF C. EX., BELGAUM
April 13, 2007
NARANG PLASTICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL
October 23, 2007
NARMADA INFRASTRUCTURE PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2007
NATHAN CARGO SERVICES Vs. COMMISSIONER OF CUSTOMS
February 8, 2007
NATIONAL CABLE NETWORK Vs. COMMISSIONER OF C. EX.
September 3, 2007
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX.
June 13, 2007
NATIONAL ENGG. INDUSTRIES LTD. Vs. COMMR. OF C. EX.
December 13, 2007
NATIONAL FERTILIZERS LTD. Vs. COMMISSIONER OF CUSTOMS
August 30, 2007
NATIONAL FLASK INDS. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 29, 2007
NATIONAL IMPEX Vs. CCE
April 11, 2007
NATIONAL IMPEX Vs. COMMISSIONER OF C. EX., DAMAN
February 20, 2007
NATIONAL LAMINATIONS Vs. COMMR CE AND C
March 16, 2007
NATIONAL MINING COMPANY LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 23, 2007
NATIONAL OXYGEN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 9, 2007
NATRAJ ENGINEERS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
April 24, 2007
NAV KARNATAKA STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
November 16, 2007
NAVAL OVERSEAS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 21, 2007
NAVEEN ADVERTISERS Vs. COMMISSIONER OF SERVICE TAX
December 4, 2007
NAVINCHANDRA AND CO. Vs. COMMISSIONER OF CUSTOMS
May 17, 2007
NAVJIVAN SYNTHETICS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
May 15, 2007
NAVSHAKTI IND. (P) LTD. Vs. COMMISSIONER OF CUSTOMS, ICD, TKD
January 12, 2007
NAWAN SHAHAR CO-OPERATIVE SUGAR MILS LTD. Vs. CCE
August 3, 2007
NAZAR AND CO. Vs. COMMISSIONER OF CENTRAL
February 23, 2007
NCR CORPORATION INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
November 15, 2007
NCR CORPORATION INDIA PVT. LTD. Vs. COMMR. OF S.T., BANGALORE
November 19, 2007
NEEDWISE ADVERTISING PVT LTD Vs. COMMISSIONER OF S T
February 27, 2007
NEELAM FIBRES Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 8, 2007
NEERAJ PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
June 8, 2007
NEERAJ PIPES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
February 6, 2007
NEHA COSMETICS Vs. CCE
February 23, 2007
NEO SACK LIMITED Vs. CC
April 3, 2007
NEPTUNE CLEARING AGENCY Vs. COMMISSIONER OF CUSTOMS (GEN.)
March 5, 2007
NEPTUNE'S CARGO MOVERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (EXPORT)
May 18, 2007
NESTLE INDIA LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 8, 2007
NESTLE INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2007
NESTLE INDIA LTD. Vs. CST
May 7, 2007
NET-PRO ACTIVE SERVICES (P) LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
June 18, 2007
NEUTRAL GLASS & ALLIED INDUSTRIES LTD. Vs. COMMR. OF C. EX., SURAT
December 7, 2007
NEW MANGALORE PORT TRUST Vs. COMMR. OF SERVICE TAX, MANGALORE
September 3, 2007
NEW TECHNO GRAPHICS Vs. ADDL. COMMR. OF CUS. & C. EX., HYDERABAD-II
September 14, 2007
NEW TOBACCO CO. LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
July 26, 2007
NEW WAYS ADVERTISING Vs. COMMISSIONER OF C EX
April 16, 2007
NEWTON ENGG. & CHEMICALS Vs. COMMISSIONER OF CENTRAL EXCISE, VADODARA
August 7, 2007
NEWTON ENGG. & CHEMICALS LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
July 23, 2007
NEXUS COMPUTERS (P) LTD. Vs. CCE
September 14, 2007
NICHOLAS PIRAMAL (I) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 4, 2007
NIDHI N GUPTA Vs. COMMISSIONER OF C EX
January 24, 2007
NIKI ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2007
NIPHA STEELS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
August 31, 2007
NIPPON POLYMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
January 18, 2007
NIRANI SUGARS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 19, 2007
NIRMA LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
July 24, 2007
NIRMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BHAVNAGAR
September 3, 2007
NIRMAL INDUSTRIES Vs. CCE
October 29, 2007
NISHITH IMPEX PVT. LTD. Vs. C.C. (AIRPORT, AIR CARGO & FEPZ), KOLKATA
November 19, 2007
NISHITH IMPEX PVT. LTD. Vs. COMMR. OF CUS. (AIRPORT, AIR CARGO, FEPZ), KOLKATA
February 1, 2007
NITCO TILES LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
January 8, 2007
NITIN S. BHALERAO Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2007
NIVRUTTI DEOMAN GAIKWAD Vs. C C PREVENTIVE
November 15, 2007
NOBLE DRUGS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2007
NOEL AGRITECH LTD. Vs. COMMISSIONER OF CUSTOMS, MANGALORE
March 13, 2007
NOIDA CATERING SERVICE Vs. CC AND CE
March 13, 2007
NOIDA CATERING SERVICE Vs. CCE
July 27, 2007
NOIDA MEDICARE CENTRE LIMITED Vs. CC
July 4, 2007
NOW COURIER AND CARGO Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS
May 28, 2007
NRB BEARINGS LTD. Vs. CCEX.
July 10, 2007
NRC LIMITED Vs. COMMISSIONER OF C. EX.
April 10, 2007
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF CENTRAL
August 1, 2007
NSP ELECTRONICS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 10, 2007
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
April 12, 2007
NUCLEUS SATELLITE Vs. COMMISSIONER OF CUSTOMS
June 1, 2007
NYCO S.A. Vs. COMMISSIONER OF C. EX.
February 12, 2007
OBEROI FLIGHT SERVICES Vs. C.S.T.
March 13, 2007
OCEAN DIVING CENTRE LTD Vs. COMMISSIONER OF CUSTOMS
January 2, 2007
OHIO-MANIPAL SCHOOL OF BUSINESS Vs. COMMISSIONER OF S.T., BANGALORE
September 11, 2007
OIKOS Vs. COMMISSIONER OF C. EX., BANGALORE
November 12, 2007
OIL & NATURAL GAS CORPN. LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
March 27, 2007
OIL AND NATURAL GAS CORPN. LTD. Vs. COLLECTOR OF CUSTOMS AND CENTRAL
July 16, 2007
OIL INDIA LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, DIBRUGARH
November 30, 2007
OIL INDIA LIMITED Vs. COMMISSIONER OF C. EX., DIBRUGARH
March 30, 2007
OLYMPIA OVERSEAS Vs. COMMISSIONER OF CUSTOMS, COCHIN
September 14, 2007
OLYMPIC PETRO PRODUCTS LTD. Vs. CCE
January 5, 2007
OLYMPIC ZIPPER LTD. Vs. COMMISSIONER OF CUSTOMS AND
February 6, 2007
OM SAI PROFESSIONAL DET. & SECURITY SER. P. LTD. Vs. C.C.E., GUNTUR
September 27, 2007
OMEX INTERNATIONAL Vs. CC (IMPORT)
April 18, 2007
OPEL ALLOYS PVT. LTD. Vs. CCE
February 20, 2007
OPUS MEDIA AND ENTERTAINMENT Vs. COMMISSIONER OF C. EX.
October 4, 2007
OPUS MEDIA AND ENTERTAINMENT Vs. CCE
April 16, 2007
ORES INDIA PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX
July 2, 2007
ORIENT ENGINEERING COMPANY Vs. COMMISSIONER OF C. EX., KOLKATA-II
June 26, 2007
ORIENT PACKAGING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 20, 2007
ORIENT STEEL & INDUSTRIES LTD. Vs. COMMR. OF C. EX., KOLKATA-II
May 8, 2007
ORISSA CONCRETE AND ALLIED Vs. COMMR. OF C. EX.
July 30, 2007
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
June 8, 2007
ORISSA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
June 7, 2007
ORISSA SPONGE IRON LTD Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2007
OSCAR EQUIPMENTS PRIVATE LIMITED Vs. COMMR. OF CENTRAL EXCISE
December 5, 2007
OSRAM INDIA LTD Vs. COMMISSIONER OF CUSTOMS
October 3, 2007
OSWAL CHEMICALS & FERTILIZERS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
October 1, 2007
OSWAL CHEMICALS AND FERTILIZERS Vs. CCE
March 9, 2007
OSWAL FATS AND OILS Vs. CC
August 21, 2007
OSWAL OVERSEAS LTD. Vs. CCE
December 14, 2007
OSWAL WOOLLEN MILLS LTD. AND Vs. CCE
July 5, 2007
OVERSEAS ENGINEERS Vs. COMMISSIONER OF C. EX., RAJKOT
April 30, 2007
OVERSEAS POLYMERS PVT. LTD. Vs. COMMISSIONER OF CUS., VISAKHAPATNAM
April 17, 2007
OVERSEAS TRADING CORPN. Vs. COMMISSIONER OF CUSTOMS
February 19, 2007
P. RAMADAS, VINOLIA TOURIST CABS Vs. COMMISSIONER OF CENTRAL EXCISE
April 20, 2007
P.A. SAWANI Vs. COMMISSIONER OF CUSTOMS (A), AHMEDABAD
March 16, 2007
P.C. POULOSE Vs. COMMR. OF CUS. & C. EX. (APPEALS), COCHIN
December 19, 2007
P.D. KOTHARI AND CO. Vs. COMMISSIONER OF SERVICE TAX
April 23, 2007
PACIFIC PHARMACEUTICALS PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-II
February 13, 2007
PADAM CHAND MUTHA AND CO. Vs. CCE
July 16, 2007
PADMINI POLYMERS LTD. AND SHRI Vs. CC
May 17, 2007
PADMINI TECHNOLOGIES LTD. Vs. COMMISSIONER OF CUSTOMS
February 5, 2007
PAHARPUR COLLING TOWERS LTD. Vs. COMMISSIONER OF C. EX., GHAZIABAD
March 21, 2007
PALA MARKETING CO-OPERATIVE SOCIETY LTD. Vs. COMMISSIONER OF C. EX., COCHIN
April 18, 2007
PALLIPALAYAM SPINNERS PVT. LTD. Vs. COMMISSIONER OF C. EX.
November 23, 2007
PAMBAN APPARELS LIMITED Vs. COMMISSIONER OF CUSTOMS
July 10, 2007
PANAMID TREADS PVT. LTD. AND PARAMPUZHA TREADS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 15, 2007
PANCHMAHAL DISTT. CO-OP. MILK PRODUCERS UNION LTD. Vs. COMMISSIONER OF C. EX., VADODARA
March 12, 2007
PANKAJ P. SHAH Vs. COMMISSIONER OF CUSTOMS
April 4, 2007
PANKAJ STEEL CORPN. Vs. COMMISSIONER OF CENTRAL EXCISE
November 6, 2007
PANKAJ STEELS Vs. COMMR OF CENTRAL EXCISE
August 14, 2007
PAPER CONE & BOBBIN FACTORY Vs. COMMR. OF C. EX., AHMEDABAD-III
January 10, 2007
PAPPU SINGH AND SHRI RANJEEV SINGH Vs. COMMR OF CUSTOMS
November 15, 2007
PARAMOUNT STEEL LTD. Vs. CC
December 27, 2007
PARANJAPE AUTOCAST PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2007
PARIJAT PAPER MILLS Vs. CCE
March 26, 2007
PARIS WAVES Vs. COMMISSIONER OF CENTRAL EXCISE-III, HYDERABAD
December 31, 2007
PARLE INTERNATIONAL Vs. CCE
May 28, 2007
PARMESHWAR ENTERPRISES Vs. CC AND CE
May 29, 2007
PARSWANATH DYECHEM Vs. COMMISSIONER OF C. EX., AHMEDABAD
October 3, 2007
PARVENU INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2007
PASLA AIR TRAVELS AND CARGO (P) Vs. COMMISSIONER OF CUSTOMS AND
August 3, 2007
PASUPATI PRINTS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-I
July 9, 2007
PASUPATI SPG. AND WVG. MILLS LTD. Vs. C.C.E.
January 8, 2007
PASUPATI SPINNING AND WEAVING Vs. CCE
November 15, 2007
PATEL DETERGENTS Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
March 14, 2007
PATWA SYNTHETICS YARN (P) LTD. Vs. COMMISSIONER OF C. EX. & CUS., PATNA
May 29, 2007
PATWARI FORGINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
December 28, 2007
PATWARI STEELS PVT. LTD. Vs. COMMISSIONER OF C. EX., PATNA
March 7, 2007
PATWARI UDYOG Vs. COMMR OF CENTRAL EXCISE
April 24, 2007
PAWAN SHARMA Vs. COMMISSIONER OF C. EX.
February 13, 2007
PEEJAY RUBBER INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., COCHIN
June 11, 2007
PEOPLES CHOICE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 14, 2007
PEPSICO (I) HOLDING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 29, 2007
PEPSICO INDIA HOLDINGS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 30, 2007
PETROFAB Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
November 26, 2007
PFIZER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, SURAT
July 16, 2007
PHARMALAB ENGINEERING LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 3, 2007
PHILCORP PTE LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2007
PHILIPS ELECTRONICS INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 8, 2007
PIMAC ENGINEERING AND SERVICES Vs. COMMISSIONER OF SERVICE TAX
April 4, 2007
PINK CITY COMMUNICATIONS Vs. CST
May 17, 2007
PINKCITY COMMUNICATION Vs. COMMISSIONER OF SERVICE TAX
November 23, 2007
PIONEER SYNTHETICS Vs. CCE
July 9, 2007
PIPELINES AND PROCESS EQUIPMENTS Vs. COMMISSIONER OF CENTRAL EXCISE
November 1, 2007
PLA TYRE WORKS Vs. CCE (ST)
August 17, 2007
PLANNER INDIA (P) LTD. Vs. CCE
August 30, 2007
PLASTO CRAFT INDUSTRIES Vs. COMMISSIONER OF CUSTOMS
February 6, 2007
POLYPLEX CORPORATION LTD. Vs. C.C.E.
February 14, 2007
POLYSPIN LIMITED Vs. CC
February 19, 2007
PONDS EXPORTS LTD. Vs. CCE
November 20, 2007
POOJA CREATIONS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
January 29, 2007
POONAM TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS IMPORT
June 26, 2007
POORVA SAINIK BHAU UDESHYA Vs. COMMR. OF C. EX.
August 30, 2007
POPULAR VEHICLES & SERVICES LTD. Vs. COMMISSIONER OF C. EX., COCHIN
April 18, 2007
POWER BEST ELECTRICALS (P) LTD. Vs. COMMISSIONER OF C.EX., CALICUT
December 11, 2007
POWER BEST ELECTRICALS LTD. Vs. COMMISSIONER OF CENTRAL
November 2, 2007
POWER BEST ELECTRICALS LTD. Vs. COMMISSIONER OF C. EX., CALICUT
October 30, 2007
PRABHA INDUSTRIES Vs. COMMISSIONER OF CUSTOMS (APPEALS), COCHIN
November 15, 2007
PRABHA TELECOMMUNICATIONS Vs. C.C.E.
February 19, 2007
PRABHAT FINANCIAL SERVICES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 23, 2007
PRABHAT FINANCIAL SERVICES LTD. Vs. CCE
September 14, 2007
PRABHULINGA SAJJA Vs. COMMISSIONER OF C. EX., MANGALORE
March 30, 2007
PRACHIDHI SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 2, 2007
PRAG BOSIMI SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., DIBRUGARH
May 15, 2007
PRAKASA SPECTRO CAST PVT. LTD. Vs. COMMR. OF C. EX. (APPEALS), GUNTUR
November 12, 2007
PRAKASH AGARWAL Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
February 20, 2007
PRAKASH AND POONAM TOURS AND TRAVELS Vs. CCE
September 27, 2007
PRAKASH DECORATORS Vs. CCE
December 4, 2007
PRAKASH EKNATH BHOGE Vs. COMMISSIONER OF CENTRAL EXCISE
March 8, 2007
PRASAD BIDAPPA Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
December 5, 2007
PRASAD ENTERPRISES Vs. CC
April 2, 2007
PRASAD FILM LABORATORIES Vs. COMMISSIONER OF SERVICE TAX
November 2, 2007
PRASAD MACHINERY PVT. LTD. Vs. COMMISSIONER OF C. EX. (A), AHMEDABAD
September 6, 2007
PRASANNA TRAVELS PVT LTD Vs. CCEX AND ST
April 4, 2007
PRASHANTI AGENCIES Vs. COMMISSIONER ST CENTRAL EXCISE
January 24, 2007
PRATHAM MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 3, 2007
PRATHIMA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
October 4, 2007
PRATIK MARBLES (P) LTD. Vs. CCE
April 18, 2007
PRAVEEN AUTOFIN PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
April 16, 2007
PRAVEEN AUTOFIN PVT. LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
November 12, 2007
PRECISION CASTING & COMPONENT EXPORTS Vs. COMMR. OF CUS., KOLKATA
November 1, 2007
PRECISION DIAGNOSTICS PVT. LTD. Vs. COMMR. OF CUSTOMS, BANGALORE
August 14, 2007
PRECISION PROCESSORS (INDIA) (P) LTD. Vs. COMMR. OF CUS. (FEPZ), KOLKATA
April 9, 2007
PRECISION TOOL ROOM AND MOULDING Vs. COMMISSIONER OF CENTRAL EXCISE
January 3, 2007
PREMIER AGENCIES Vs. COMMISSIONER OF CUSTOMS AND
July 30, 2007
PREMIER AGENCIES Vs. COMMR. OF CUS. & C. EX., HYDERABAD-II
July 31, 2007
PREMIER ART SILK PROCESSORS PVT. LTD. Vs. COMMR. OF C. EX., SURAT
May 18, 2007
PREMIER GARMENTS PROCESSING Vs. COMMISSIONER OF SERVICE TAX
September 26, 2007
PREMIER MACHINERY MFG. Vs. COMMISSIONER OF C. EX., SURAT-I
April 2, 2007
PRESTIGE ESTATES PROJECTS PVT. LTD. Vs. COMMISSIONER OF S.T., BANGALORE
January 9, 2007
PRESTIGE PROPERTY MANAGEMENT Vs. COMMR. OF SERVICE TAX, BANGALORE
May 16, 2007
PRICEWATERHOUSE COOPERS DEV. ASSOCIATES LTD. Vs. COMMR. OF S.T., BANGALORE
August 13, 2007
PRICOL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 4, 2007
PRIME AUTOMATION (INDIA) PVT. LTD. Vs. COMMR. OF S.T., AHMEDABAD
December 13, 2007
PRIME FORWARDERS Vs. COMMR. OF CUSTOMS, KANDLA
November 5, 2007
PRIME INDUS. VALVES MFG. CO. Vs. COMMISSIONER OF C. EX., AHMEDABAD
July 4, 2007
PRIME POLYWEAVE LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
September 13, 2007
PRINCE ROLLINGS (P) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
February 23, 2007
PRINCESS POLYMERS PVT. LTD. AND AMPOL INDIA (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 9, 2007
PRISM MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
November 14, 2007
PRISM PIGMENTS AND COLOUR PVT LTD Vs. COMMISSIONER OF C EX
February 8, 2007
PRIVATE EYE (PRIVATE) LIMITED Vs. COMMISSIONER OF SERVICE TAX
March 12, 2007
PRIYA S PANGAONKAR Vs. COMMISSIONER OF CENTRAL EXCISE
March 5, 2007
PRIYADARSHINI SYNTHETICS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
August 6, 2007
PRODIP ENGINEERING WORKS Vs. COMMISSIONER OF C. EX., KOLKATA-V
April 12, 2007
PROPORTIONS Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2007
PROPORTIONS Vs. CCE
April 25, 2007
PSL LIMITED Vs. COMMISSIONER OF CUS. & C. EX., VISAKHAPATNAM-I
February 9, 2007
PSL LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
December 3, 2007
PSL LTD. Vs. COMMISSIONER OF C. EX.
February 28, 2007
PT EDUCATION & TRAINING SERVICE LTD. Vs. COMMR. OF C. EX., VADODARA-I
August 16, 2007
PUDUMJEE AGRO INDUSTRIES LTD Vs. COMMISSIONER OF CUSTOMS
February 22, 2007
PUDUMJEE AGRO INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
April 24, 2007
PUNALUR PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., COCHIN
December 20, 2007
PUNJAB CASTINGS (P) LTD. Vs. CCE
October 16, 2007
PUNJAB EX-SERVICEMAN Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2007
PUNJAB PAPER AGENCY Vs. CCE
May 17, 2007
PURE ENTERPRISES PVT LTD Vs. CCE
July 27, 2007
PUSHPA ROTO PRINTERS Vs. COMMISSIONER OF C. EX., BANGALORE
December 10, 2007
PUSHPAK COURIER Vs. CCE
February 22, 2007
PVS MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS, COCHIN
December 20, 2007
QUALITY APPARELS EXPORT P. LTD. Vs. COMMR. OF CUS. (EXPORT), ACC
January 3, 2007
QUICK CAR WASH PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 21, 2007
QUINTILES RESEARCH INDIA PVT LTD Vs. COMMISSIONER OF S T
November 30, 2007
R K PATEL AND CO Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2007
R N ASSUDANI Vs. CCE
March 31, 2007
R R L STEELS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2007
R. ASHOK KUMAR Vs. COMMISSIONER OF CUSTOMS
July 18, 2007
R. DEIVANDRAN Vs. CCE
July 6, 2007
R. KUMAR SPUNTEX P. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
February 7, 2007
R. KUPPUSWAMY Vs. COMMISSIONER OF CENTRAL EXCISE
March 13, 2007
R.B. AGARWALLA & CO. P. LTD. Vs. COMMR. OF C. EX. & CUS., BHUBANESWAR-II
July 2, 2007
R.B. AGARWALLA & CO. PVT. LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
June 21, 2007
R.B. AGENCIES Vs. COMMISSIONER OF C. EX., CALICUT
April 11, 2007
R.B. AGENCIES Vs. COMMISSIONER OF CENTRAL EXCISE, CALICUT
July 3, 2007
R.C.C. (SALES) PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD-IV
March 16, 2007
R.K. ASSOCIATES Vs. CCE
December 14, 2007
R.K. CIGARETTES PVT. LIMITED, MR. Vs. CCE
March 23, 2007
R.K. ISPAT UDYOG AND SHRI N.N. Vs. CCE
February 8, 2007
R.M. MITTAL STEELS (P) LTD. Vs. CCE
October 26, 2007
R.N. LALL & BROTHERS Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
March 21, 2007
R.R. CONSTRUCTION Vs. CCE
September 28, 2007
R.R. CONSTRUCTION AND SRI KRISHNA Vs. CCE
July 6, 2007
R.R. CONSTRUCTION COMPANY Vs. CCE
July 24, 2007
R.R. CONSTRUCTION COMPANY Vs. CCE
December 7, 2007
R.R.D. TEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2007
R.S. AVTAR SINGH & CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
February 1, 2007
R.S. GUPTA AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
June 20, 2007
R.S. TRAVELS Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
June 1, 2007
R.S. TRAVELS Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
April 5, 2007
R.V. MANAGEMENT SERVICES AND R.V. Vs. COMMISSIONER OF SERVICE TAX
December 4, 2007
RAAJRATNA METAL INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
August 8, 2007
RADHAKRISHNA FOODLAND CARRIERS Vs. COMMR. OF S.T.
November 26, 2007
RADHAKRISHNA SYNTHETICS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
May 29, 2007
RAGHBIR FURNISHERS Vs. CCEX
July 20, 2007
RAGHUNATH SAHAI DARSHAN KUMAR Vs. COMMISSIONER OF C. EX., KOLKATA-II
August 6, 2007
RAHUL SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
December 10, 2007
RAHUL SPRINGS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
September 18, 2007
RAJ TELEVISION NETWORK Vs. COMMISSIONER OF CUSTOMS
June 7, 2007
RAJ TRANS STAMPINGS P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2007
RAJ TRANSPORTS Vs. CCE (ST)
May 15, 2007
RAJA CROWNS AND CANS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
February 19, 2007
RAJASTHAN RAJYA SAHKARI SPG. AND Vs. C.C.E.
May 25, 2007
RAJASTHAN SPG. AND WVG. MILLS LTD. Vs. COMMISSIONER OF C. EX.
July 20, 2007
RAJASTHAN STATE WAREHOUSING Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2007
RAJASTHAN TEXTILE MILLS Vs. CCE
May 4, 2007
RAJASTHAN TEXTILE MILLS Vs. CCE
April 18, 2007
RAJEEV KUMAR GUPTA Vs. COMMISSIONER OF C. EX.
August 7, 2007
RAJEEVE ELECTRICAL WORKS Vs. CCE
December 17, 2007
RAJENDRA MIMANI Vs. COMMISSIONER OF CUS., KOLKATA
September 6, 2007
RAJESWARI GRAPHICS Vs. COMMISSIONER OF CUS. (A), BANGALORE
January 4, 2007
RAJHANS METALS P LTD Vs. COMMISSIONER OF C EX
September 7, 2007
RAJIV SHASTRI Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
October 11, 2007
RAKESH ENTERPRISES SERVICES Vs. COMMISSIONER OF CENTRAL
July 26, 2007
RAKESH RAO Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2007
RALLIS INDIA LIMITED Vs. CCE
February 23, 2007
RALLIS INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 15, 2007
RALLIS INDIA LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2007
RAM KRISHNA DUTTA Vs. COMMISSIONER OF CUSTOMS, (PREV) KOLKATA
March 26, 2007
RAM NATH SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
May 21, 2007
RAM RATNA WIRES LTD. Vs. CCEX
March 8, 2007
RAMA SCRAP RECYCLING PVT LTD Vs. CCE
September 20, 2007
RAMA SPINNERS (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
March 6, 2007
RAMACHANDRA PAPER BOARDS (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 31, 2007
RAMALA SAHKARI CHINNI MILLS LTD. Vs. COMMISSIONER OF C. EX.
February 12, 2007
RAMANASEKAR STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 16, 2007
RAMBAGH PALACE HOTELS PVT. LTD. Vs. CCE
July 24, 2007
RAMESH PATKAR Vs. COMMISSIONER OF CENTRAL EXCISE
June 18, 2007
RAMESH STEEL RE-ROLLING MILLS Vs. COMMR. OF CUS. C. EX., HYDERABAD
May 15, 2007
RAMESHWAR STEEL RE ROLLING MILL Vs. C C AND C E
March 5, 2007
RAMKRISHNA SALES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 4, 2007
RAMNANDAN SINGH Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
February 15, 2007
RAMPAL CEMENT LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR-II
March 27, 2007
RAMSONS GARMENTS FINISHING EQUIP. P. LTD. Vs. COMMR. OF CUS., BANGALORE
January 12, 2007
RAMSONS VEIT (PVT.) LTD. Vs. COMMISSIONER OF CUSTOMS
November 27, 2007
RANA SECURITY SERVICES Vs. CCE
July 9, 2007
RANA UDYOG PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
February 22, 2007
RANDSUN ENGINEERING CO. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
March 21, 2007
RANE BRAKE LININGS Vs. CCE
March 30, 2007
RANG BIRANGI SAREES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
February 22, 2007
RAO INDUSTRIES Vs. COMMISSIONER OF C. EX., BANGALORE
March 27, 2007
RAO INSULATING COMPANY LIMITED Vs. COMMISSIONER OF CUS., BANGALORE
January 16, 2007
RASHTRIYA ISPAT NIGAM LTD. Vs. COMMR. OF CUS. & C. EX., VISAKHAPATNAM
February 7, 2007
RASILABEN H. RATHOD Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
October 10, 2007
RAVI GUM INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
October 12, 2007
RAVI PAINTS AND CHEMICALS LTD. Vs. COMMISSIONER OF SERVICE TAX
August 17, 2007
RAVI SIZERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 29, 2007
RAVI TOURS AND TRAVELS Vs. CCE
March 26, 2007
RAYMOND LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 20, 2007
RAYMOND LTD AND MR VASANT NAAG Vs. CCEX
July 11, 2007
RAYMOND LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 13, 2007
RAYMOND LTD. Vs. CCE
January 16, 2007
RCC SALES (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 6, 2007
REDSON PHARMACEUTICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 3, 2007
REGENCY CERAMICS LTD. Vs. C.C. & C.E. (APPEALS), VISAKHAPATNAM
August 30, 2007
REID & TAYLOR Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
May 22, 2007
REINKERS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
May 3, 2007
REIZ ELECTRONICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 16, 2007
RELIANCE INDS. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
December 19, 2007
RELIANCE INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
April 19, 2007
RELIANCE INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 18, 2007
RELIANCE TELECOM LTD Vs. COMMISSIONER OF SERVICE TAX
March 6, 2007
RENU SINGH & CO. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
March 12, 2007
RESOURCE COMMUNICATION Vs. COMMISSIONER OF CUSTOMS
January 12, 2007
REVANNATH GABAJI GAWADE Vs. COMMISSIONER OF CUSTOMS (E.P.)
February 14, 2007
RIA FASHIONS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
January 5, 2007
RIBA TEXTILES LTD. AND MR. Vs. COMMISSIONER OF CENTRAL EXCISE
April 9, 2007
RIDDHI SIDDHI GLUCO BIOLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2007
RIDHI SIDHI TRANSPORT Vs. COMMISSIONER OF C. EX., BELGAUM
August 13, 2007
RINKOO PROCESSORS PVT LTD Vs. COMMISSIONER OF C EX
March 1, 2007
RINL Vs. COMMISSIONER OF CENTRAL
May 14, 2007
RISHABH INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, CENTRAL
August 20, 2007
RISHABH TRAVELS Vs. CCE
July 6, 2007
RISHI ENTERPRISES Vs. COMMISSIONER OF C. EX.
December 17, 2007
RITESH VAKIL Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 23, 2007
RITIKA LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
May 30, 2007
RITIKA PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
December 6, 2007
RIVAA EXPORTS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
July 19, 2007
RLC ENGINEERS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2007
RNS MOTORS Vs. THE COMMISSIONER OF SERVICE TAX
July 3, 2007
ROHAN DYES & INTERMEDIATES LTD. Vs. COMMISSIONER. OF C. EX., AHMEDABAD
March 29, 2007
ROHIT PULP AND PAPER MILLS LTD. Vs. COMMISSIONER OF C. EX., SURAT
February 6, 2007
ROYAL EMBROIDERIES PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, CHENNAI
August 22, 2007
ROYAL FOUNDRY AND ENGG. WORKS Vs. CCE
April 4, 2007
ROYAL IMPEX Vs. COMMISSIONER OF CUSTOMS EP
March 21, 2007
ROYAL RECYCLING INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
May 4, 2007
ROYS INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS PREV
November 14, 2007
ROYS INTERNATIONAL Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
December 27, 2007
ROYSON JOSEPH Vs. COMMISSIONER OF C. EX., COCHIN
June 12, 2007
RPG CABLES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, MYSORE
December 20, 2007
RPG CABLES LTD. Vs. COMMISSIONER OF CUSTOMS
March 1, 2007
RUCHI HEALTH FOODS LTD. Vs. COMMISSIONER OF C. EX.
September 26, 2007
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
October 17, 2007
RUCHI INFRASTRUCTURE LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM-II
July 30, 2007
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., HALDIA
July 10, 2007
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS,
February 13, 2007
RUCHI SOYA INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
May 14, 2007
RUN DETECTIVE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 23, 2007
RUNANUBHANDH MANGAL KARYALAYA Vs. COMMISSIONER OF CENTRAL EXCISE
April 3, 2007
S & K ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, CALICUT
December 18, 2007
S A I L Vs. C C EX
July 16, 2007
S S PHARMA CHEM Vs. COMMISSIONER OF CENTRAL EXCISE
August 10, 2007
S-MAC SECURITY SERVICES PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
January 11, 2007
S. KRIPAL ALLOY STEEL PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 4, 2007
S. MARUTHAPPAN Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2007
S. MURUGAN Vs. CCE
July 24, 2007
S. PANDITHURAI Vs. CC
August 30, 2007
S. SURESH Vs. COMMISSIONER OF CUSTOMS
January 24, 2007
S.A. PLYWOOD INDUSTRY Vs. COMMR. OF CENTRAL EXCISE
March 22, 2007
S.A.I.L. Vs. COMMISSIONER OF CENTRAL EXCISE, RANCHI
July 18, 2007
S.A.I.L. Vs. COMMISSIONER OF C. EX. & CUS., RANCHI
May 3, 2007
S.A.I.L. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
April 12, 2007
S.A.I.L. BANSAL SERVICE CENTRE LTD. Vs. COMMISSIONER OF C. EX., RANCHI
July 19, 2007
S.B. INDUSTRIES Vs. COMMISSIONER OF C. EX., PATNA
March 2, 2007
S.E. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS, KANDLA
October 10, 2007
S.J. ENTERPRISES Vs. CCE
April 3, 2007
S.K. STAR CABLE NETWORK Vs. CCE
September 19, 2007
S.K.M. EGG. PRODUCTS EXPORTS Vs. CCE
November 16, 2007
S.M. KANNAPPA AUTOMOBILES P. LTD. Vs. COMMR. OF C. EX., BANGALORE
November 12, 2007
S.N. UPPAR AND COMPANY Vs. COMMISSIONER OF CENTRAL
October 29, 2007
S.P. CONSTRUCTION, N.K. TRADERS, Vs. CCE
November 15, 2007
S.P. CONSTRUCTIONS Vs. COMMISSIONER OF C. EX.
September 13, 2007
S.P. FABRICATORS PRIVATE LIMITED Vs. COMMISSIONER OF CUS., BANGALORE
June 26, 2007
S.P. SHARMA Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2007
S.P.S. STEELS ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
February 19, 2007
S.R. KALYANAKRISHNAN Vs. COMMISSIONER OF CENTRAL
March 6, 2007
S.R. KALYANAKRISHNAN Vs. COMMISSIONER OF C. EX., COCHIN
August 3, 2007
S.R.K. PRODUCTS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
May 3, 2007
S.S. ENGINEERS Vs. COMMISSIONER OF CENTRAL EXCISE
February 1, 2007
S.S. ENTERPRISES Vs. COMMISSIONER OF C. EX. & CUS., BANGALORE
April 26, 2007
S.S.N. MURTHY Vs. COMMISSIONER OF C. EX. & CUS., HYDERABAD-II
July 24, 2007
SABERO ORGANIC GUJARAT LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
August 31, 2007
SACHDEVA NEW P.T. COLLEGE Vs. CCE
July 13, 2007
SACHIN DYEING & PRINTING MILLS P. LTD. Vs. C.C.E. & C., SURAT-I
July 27, 2007
SACHIN MANCHANDA Vs. COMMISSIONER OF CUSTOMS PREV
October 17, 2007
SAFEGUARD Vs. CCE
July 4, 2007
SAFFIRE LITHOGRAPHERS AND ADARSH Vs. COMMISSIONER OF CUSTOMS
June 18, 2007
SAGAR AUTOMOBILES Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
June 4, 2007
SAGAR DYEING & PTG. MILLS PVT. LTD. Vs. COMMR. OF C. EX., SURAT-I
April 28, 2007
SAGARIKA SEA CRAFT LTD. Vs. COMMISSIONER OF CUSTOMS, VIZAG
December 31, 2007
SAHARA INDIA COMMERCIAL Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2007
SAHARA POWER PRODUCTS Vs. COMMISSIONER OF CENTRAL
October 18, 2007
SAHELI SYNTHETICS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
January 16, 2007
SAI MOTORS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
September 5, 2007
SAIL Vs. COMMISSIONER OF C. EX., RANCHI
April 11, 2007
SAIL Vs. COMMISSIONER OF C. EX., RANCHI
July 17, 2007
SAIL Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
June 11, 2007
SAINIK MINING AND ALLIED SERVICE LTD Vs. C C E C AND S T
November 29, 2007
SAINIK MINING AND ALLIED SERVICES LTD AND G G COAL TRANSPORT P LTD Vs. COMMR OF CENTRAL EXCISE CUSTOMS AND SERVICE TAX BBSR
November 2, 2007
SAIPEM U K LTD Vs. CC
March 23, 2007
SAIRTA STEEL AND INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL
February 23, 2007
SAKASI REALTORS Vs. COMMISSIONER OF CENTRAL EXCISE
July 30, 2007
SAKTHI SUGARS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
June 26, 2007
SALEH BAGINWAN Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-II
May 8, 2007
SALEHA BEGUM Vs. COMMISSIONER OF CUS. (PREV.), KOLKATA
December 31, 2007
SALIM & ASSOCIATES Vs. COMMISSIONER OF C. EX., CALICUT
January 29, 2007
SALON CERAMICS LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
April 30, 2007
SALUJA EXIM LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
March 1, 2007
SAM TURBO INDUSTRY LTD. Vs. CCE
June 5, 2007
SAMARTH ENGINEERING CO PVT LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
December 12, 2007
SAMBHU NATH DUBEY Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
June 27, 2007
SAMCOR GLASS LTD. Vs. CCE
May 29, 2007
SAMEER INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
August 27, 2007
SAMI LABS LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 28, 2007
SAMRAT STEELS INDIA Vs. COMMISSIONER OF CENTRAL EXCISE
May 22, 2007
SAMTEL COLOUR LTD. Vs. CCE
August 24, 2007
SANDIP EXPORTS LTD. Vs. COMMISSIONER OF CUSTOMS
November 27, 2007
SANDIPANI ACADEMY Vs. COMMISSIONER OF SERVICE TAX, JAMNAGAR
January 10, 2007
SANDUR FLUID CONTROLS PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
April 30, 2007
SANDUR MANGANESE AND IRON ORES Vs. COMMISSIONER OF CUSTOMS
February 8, 2007
SANDUR MANGANESE AND IRON ORES Vs. COMMISSIONER OF CUSTOMS
June 14, 2007
SANDUR MANGANESE AND IRON ORES LTD. Vs. COMMISSIONER OF CUS.
August 28, 2007
SANDVIK ASIA LTD Vs. CCEX
March 28, 2007
SANGAM SOLVENT EXTRACTS LTD. Vs. THE COMMISSIONER OF SERVICE TAX
August 17, 2007
SANGAMITRA SERVICES AGENCY Vs. CCE
July 24, 2007
SANGANERIA AND CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
November 5, 2007
SANGHVI MOVERS LTD Vs. CC
November 20, 2007
SANJIDA FABRICS Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
January 23, 2007
SANJIVANI BUSINESS CONSULTANTS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 29, 2007
SANJOO PRINTS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
April 26, 2007
SANJOY KUMAR AND Vs. COMMR OF CUSTOMS
July 23, 2007
SANJOY KUMAR SAH Vs. COMMISSIONER OF CUSTOMS, PATNA
February 22, 2007
SANSHU INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2007
SANTOSH TEXTILE Vs. COMMISSIONER OF CUSTOMS
January 8, 2007
SANVIJAY INDUSTRIES (PVT.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 20, 2007
SANYO ELECTRIC CO. LTD Vs. COMMISSIONER OF SERVICE TAX
February 8, 2007
SAP INDIA SYSTEMS, APPLICATIONS Vs. COMMISSIONER OF SERVICE TAX
February 23, 2007
SARAOGI PAPER MILLS PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 3, 2007
SARITA SYNTHETICS & INDUS. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
November 12, 2007
SARLA POLYESTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
October 24, 2007
SARLA POLYESTER LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
November 15, 2007
SARLA POLYSTER LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VAPI
December 17, 2007
SATURN NON-WOVEN LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
April 24, 2007
SATYAKALA AGRO OIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
March 26, 2007
SATYAKALA AGRO OIL PRODUCTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
October 3, 2007
SATYANARAYAN PLASTIC AGENCY Vs. COMMR. OF C.EX., HYDERABAD-IV
December 5, 2007
SAUHARD SATELLITE Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
June 22, 2007
SAURASHTRA EXPORTS Vs. COMMISSIONER OF C. EX., RAJKOT
April 30, 2007
SAVERA PHARMACEUTICALS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 19, 2007
SAWHNEY EXPORT HOUSE PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
April 10, 2007
SBEC SUGAR LTD. Vs. CCE
February 22, 2007
SBEC SUGAR LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 24, 2007
SCHON PHARMA LTD Vs. COMMR OF CUS AIRPORT
February 23, 2007
SCHOTT GLASS I PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE
December 17, 2007
SCHOTT GLASS INDIA (P) LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
August 3, 2007
SCI INDIA LTD. Vs. COMMISSIONER OF C. EX., PATNA
June 27, 2007
SCORPION SECURITY LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 2, 2007
SCOTT WILSON KIRKPATRICK (I) PVT. Vs. COMMISSIONER OF C. EX.
January 23, 2007
SEAHORSE SHIP AGENCIES PVT. LTD. Vs. COMMR. OF CUS., VISAKHAPATNAM
July 31, 2007
SECRETARY, TOWN HALL COMMITTEE Vs. COMMISSIONER OF C. EX., MYSORE
June 29, 2007
SECURE METERS LTD. Vs. COMMISSIONER OF C. EX.
July 17, 2007
SEENU KARGO WAYS Vs. COMMISSIONER OF CUSTOMS
February 16, 2007
SEHMBEY PRODUCTS Vs. CCE
March 7, 2007
SEIKO BRUSHWARE (INDIA) Vs. COMMISSIONER OF CUSTOMS, KOLKATA
December 10, 2007
SEKHAR SALES SYNDICATE Vs. COMMISSIONER OF C. EX.
November 2, 2007
SELECTION ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
November 14, 2007
SELVAKUMAR SPINNERS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2007
SEMBCORP INFRASTRUCTURE (I) P. LTD. Vs. C.C.E. (APPEALS-II), BANGALORE
February 19, 2007
SEMCON DEVICES PVT. LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
June 28, 2007
SENIOR DEPOT MANAGER, I.O.C.L. Vs. COMMR. OF CUS. & C. EX., TIRUPATHI
December 3, 2007
SENTRIES Vs. COMMISSIONER OF CENTRAL EXCISE SLG
November 2, 2007
SEPCO ELECTRIC POWER Vs. COMMR. OF C. EX.
April 24, 2007
SESHASAYEE PAPER AND BOARDS LTD. Vs. CCE
August 1, 2007
SGS INDIA PVT LTD Vs. COMMISSIONER OF SERVICE TAX
December 5, 2007
SH. DEEN MOHAMMED Vs. CCE
December 28, 2007
SH. K.R. SHANTHI, SH. K.R. Vs. COMMISSIONER OF CENTRAL EXCISE
May 16, 2007
SH. T. SOUNDRARAJAN Vs. COMMISSIONER OF CUSTOMS
April 19, 2007
SHABEER TRAVELS Vs. COMMR. OF CUS., C. EX. & S. TAX (APPEALS), COCHIN
August 31, 2007
SHABNAM SYNTHETICS Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
October 16, 2007
SHADI RAM & SONS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 27, 2007
SHAH & MERWADE PACKINGS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
May 21, 2007
SHAH ALLOYS LTD. Vs. COMMISSIONER OF C. EX. & CUS., AHMEDABAD
April 12, 2007
SHAHI EXPORTS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
June 29, 2007
SHAILESH DYG. & PTG. MILLS Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
August 6, 2007
SHAILESH G. PATEL Vs. COMMISSIONER OF C. EX., RAJKOT
July 20, 2007
SHAKAMBHARI OVERSEAS TRADES PVT. LTD Vs. COMMISSIONER OF C. EX., BOLPUR
August 30, 2007
SHAKTHI SUGARS LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-I
June 4, 2007
SHAKTI METAL REFINERY Vs. CCE
February 13, 2007
SHAKTI TUBES LTD. Vs. COMMISSIONER OF C. EX., PATNA
June 13, 2007
SHALIMAR AGRO TECH (P) LTD. Vs. COMMR. OF CUS. & C. EX. (APPEALS), VISAKHAPATNAM
June 8, 2007
SHALIMAR AGRO TECH (P) LTD. Vs. C.C. & C. E. (A), VISAKHAPATNAM
August 7, 2007
SHAMLI STEELS P. LTD. Vs. CCE
July 25, 2007
SHANTI AUTO PVT. LTD. Vs. COMMR. OF CUS. AND C. EX. (APPEALS), HYDERABAD
February 19, 2007
SHARADA POLYMERS Vs. CCE
January 23, 2007
SHARMA METAL ROLLING MILLS Vs. COMMR. OF C. EX. & CUS., RAJKOT
March 23, 2007
SHARMA METAL ROLLING MILLS Vs. COMMISSIONER, C AND CE
March 22, 2007
SHARMA ROADLINES Vs. C.S.T.
February 9, 2007
SHARP MENTHOL INDIA LIMITED Vs. CCE
April 16, 2007
SHARU INDUSTRIES (P) LTD. Vs. CC
March 15, 2007
SHAW RE-ROLLING MILLS PVT. LTD. Vs. COMMR. OF C. EX., BHUBANESWAR-II
June 4, 2007
SHEETAL ENTERPRISES Vs. COMMR. OF CUS. (AIRPORT & ADMN.), KOLKATA
August 1, 2007
SHETH DEVELOPERS PVT LTD Vs. COMMISSIONER OF CUSTOMS IMPORT
October 24, 2007
SHILPA CREATION PVT. LTD. Vs. COMMR. OF CUSTOMS (AIRPORT), KOLKATA
May 16, 2007
SHILPA TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 19, 2007
SHINE PETROLEUM PVT. LTD. Vs. COMMR. OF CUS., MANGALORE
October 30, 2007
SHIRDI STEEL TRADERS Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
August 3, 2007
SHIRISH M. EDEKAR Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
March 23, 2007
SHIV MARINE IND. PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
April 27, 2007
SHIV SHAKTI CORPORATION LTD Vs. CC
March 7, 2007
SHIV-VANI OIL AND GAS EXPLORATION Vs. COMMISSIONER OF CUSTOMS
April 12, 2007
SHIVA ANALYTICALS (I) LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 10, 2007
SHIVA ANALYTICALS (I) LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 22, 2007
SHIVA TRADERS Vs. COMMISSIONER OF CUSTOMS (AIRPORT), KOLKATA
April 10, 2007
SHIVAM OVERSEAS, SHRI HARJIT Vs. CC
April 11, 2007
SHIVANGI METAL INDUSTRIES (P) LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
May 15, 2007
SHIVJEE PRASAD GUPTA Vs. COMMISSIONER OF CUSTOMS, PATNA
November 19, 2007
SHREE DINESH MILLS LTD. Vs. COMMISSIONER OF C. EX., VADODARA-I
May 31, 2007
SHREE GOBINDDEO GLASS WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
July 25, 2007
SHREE KRISHNA HOSIERY (PVT.) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 28, 2007
SHREE KRISHNA STEEL INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
April 13, 2007
SHREE KRISHNA TEXTILES Vs. COMMISSIONER OF CENTRAL EXCISE
August 31, 2007
SHREE KRISHNA TRADING CO. Vs. COMMISSIONER OF C. EX., KOLKATA-II
October 1, 2007
SHREE MADHAV ISPAT PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., BBSR
August 10, 2007
SHREE MADHI VIBHAG KHAND UDYOG SAHAKARI MANDLI LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
November 20, 2007
SHREE NAKODA TRAVELLING AGENCY Vs. COMMISSIONER OF C. EX.
September 14, 2007
SHREE OMEX METAL EXTURSION PVT. LTD. Vs. COMMR. OF C. EX., BHAVNAGAR
August 16, 2007
SHREE PACETRONIX LTD. Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
October 26, 2007
SHREE PERCOATED STEELS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
October 15, 2007
SHREE PRITHVI STEELS ROLLING Vs. CCE
December 11, 2007
SHREE RAMA MULTI-TECH LTD. Vs. CCE
July 3, 2007
SHREE RAMA MULTI-TECH LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
December 10, 2007
SHREE RENUKA SUGARS LIMITED Vs. COMMISSIONER OF C. EX., BELGAUM
August 7, 2007
SHREE SAGAR STEVEDORES Vs. COMMISSIONER OF C. EX., BHAVNAGAR
August 1, 2007
SHREE SHIW GOURI WIRE PRODUCTS Vs. COMMISSIONER OF CENTRAL EXCISE
November 30, 2007
SHREE SIDHBALL STEELS LTD. Vs. C.C.E.
February 9, 2007
SHREE TRANSPORT CO. Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
May 31, 2007
SHREE UMA FOUNDRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
September 13, 2007
SHREEJI COLOUR CHEM. INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA
October 26, 2007
SHRI BHARAT KUMAR JAIN ALIAS SHRI BHARAT JAIN Vs. CC
April 25, 2007
SHRI D.D. GANDHI, AL HADI IMPEX AND Vs. COMMISSIONER OF CUSTOMS
April 24, 2007
SHRI DILIP KUMAR AND MOHD. ASIM Vs. CC
August 10, 2007
SHRI DURGADATTA MISHRA Vs. COMMISSIONER OF CUSTOMS (EXPORT)
March 12, 2007
SHRI GOVIND SYNTHETICS (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
June 28, 2007
SHRI J.S. GUJRAL AND SHRI M.P.S. Vs. COMMISSIONER OF CUSTOMS
December 26, 2007
SHRI MANHAR V. PAREKH Vs. COMMISSIONER OF CENTRAL
August 3, 2007
SHRI MOON NETWORK (P) LTD. Vs. COMMISSIONER OF C. EX.
February 8, 2007
SHRI MUKESH KUMAR, SHRI YOGESH Vs. CC
April 5, 2007
SHRI N. MURUGANANTHAM AND SHRI G. Vs. COMMISSIONER OF CENTRAL EXCISE
August 21, 2007
SHRI PERFETTI VAN MELLE INDIA (P) Vs. COMMISSIONER OF C. EX.
February 8, 2007
SHRI PILLAI AND SONS MOTOR CO. Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
SHRI RAJESH PAREKH AND PAREKH Vs. COMMISSIONER OF CENTRAL EXCISE
May 30, 2007
SHRI RAKESH RAO Vs. COMMISSIONER OF CENTRAL EXCISE
June 6, 2007
SHRI RAM OVERSEAS FINANCE LTD. Vs. COMMR. OF SERVICE TAX
January 18, 2007
SHRI ROOPCHHAYA COLOUR STUDIO Vs. COMMR. OF C. EX., HYDERABAD
August 13, 2007
SHRI ROOPCHHAYA COLOUR STUDIO Vs. THE COMMISSIONER OF CENTRAL EXCISE
August 7, 2007
SHRI S. SELLATHURAI Vs. CCE
November 16, 2007
SHRI S.K. COLOMBOWALA Vs. COMMISSIONER OF CUSTOMS (IMPORT)
March 20, 2007
SHRI SHAILESH D. SHAH, D.A. SHAH Vs. CC
February 28, 2007
SHRI SHAKAMBARI SILK MILLS Vs. COMMISSIONER OF C. EX., SURAT-I
June 15, 2007
SHRI SHANKAR RICE & OIL MILLS Vs. COMMISSIONER OF CUSTOMS, PATNA
February 14, 2007
SHRI SIDDHESHWAR DEOSTHAN Vs. COMMISSIONER OF CENTRAL EXCISE
April 13, 2007
SHRI SURENDRA MOHAN HAJELA, Vs. COMMISSIONER OF CENTRAL EXCISE
April 18, 2007
SHRI VIVEK MUKUND MODHE Vs. COMMISSIONER OF CEN. EXCISE
August 16, 2007
SHRINATH TOURIST AGENCY Vs. CCE
September 24, 2007
SHRIRAM HOLOGRAPHICS Vs. CCE
January 18, 2007
SHRIRAM TUBES (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
August 22, 2007
SHUBHAM SECURITY SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2007
SHUCHITHA MILLS LTD. AND P. Vs. COMMISSIONER OF CUSTOMS
August 1, 2007
SHYAM SUNDER (HARYANA) Vs. CCE
March 7, 2007
SICAL LOGISTICS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
September 10, 2007
SICAL, SOUTH INDIA CORPORATION Vs. COMMISSIONER OF SERVICE TAX
December 13, 2007
SIDDHACHAL CHEMICALS Vs. CCE
March 28, 2007
SIDDHARTH EXPORTS Vs. COMMISSIONER OF CUSTOMS, COCHIN
November 15, 2007
SIDDHARTHA POLYMER LIMITED (NOW Vs. CC
June 19, 2007
SIDHARTH SOYA PRODUCTS LTD. Vs. COMMISSIONER OF C. EX.
February 13, 2007
SIEMENS LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 23, 2007
SIEMENS NIXDORF INFORMATION SYSTEM LTD Vs. COMMISSIONER OF C EX
August 22, 2007
SIEMENS VDO AUTOMOTIVE LTD. Vs. COMMISSIONER OF CENTRAL
April 25, 2007
SILICON HONDA Vs. COMMISSIONER OF C. EX. (APPEALS-II), BANGALORE
April 12, 2007
SIMPLEX ENGINEERING AND FOUNDRY Vs. C.C.E.
August 29, 2007
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 22, 2007
SINDHU CARGO SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
May 15, 2007
SINGH BROTHERS Vs. CCE
September 26, 2007
SINGH TRANSPORTERS Vs. CCE
July 19, 2007
SIRMOUR ALLOYS (P) LTD. Vs. CCE
January 9, 2007
SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF CUSTOMS AND
August 29, 2007
SIRPUR PAPER MILLS LTD. Vs. CC
July 10, 2007
SITARAM AGARWAL Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2007
SIVA SAKTHI SECURITY DETECTIVE Vs. CCE
July 20, 2007
SIVA SANKAR MOTORS Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
November 20, 2007
SIVASANKARI MILLS, ANNAI AROKIA Vs. CCE
September 7, 2007
SIYA RAM TEXTILE PVT. LTD. AND SHRI Vs. CCE
February 13, 2007
SIYARAM METALS PVT LTD Vs. COMMISSIONER OF CUSTOMS
February 8, 2007
SKF BOILERS & DRIERS PVT. LTD. Vs. COMMR. OF C. EX., MANGALORE
May 4, 2007
SNL BEARINGS LIMITED Vs. COMMISSIONER OF CUSTOMS IMPORTS
August 22, 2007
SOHAM IMPEX PVT LTD Vs. COMMR OF CUSTOMS AIRPORT AND ADMN
November 1, 2007
SOHAM POLYMERS PVT. LTD. AND SHRI Vs. CCE
March 6, 2007
SOLAIMALAI COMMUNIQUE Vs. COMMISSIONER OF C. EX.
July 30, 2007
SOLARIS CHEMTECH LTD. Vs. COMMR. OF C. EX., MANGALORE
November 14, 2007
SOLDIERS INDUSTRIAL SECURITY Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2007
SOLDIERS INDUSTRIAL SECURITY AGENCIES Vs. COMMISSIORER OF CENTRAL EXCISE AND CUSTOMS
January 18, 2007
SOLITAIRE MACHINE TOOLS LTD. Vs. COMMISSIONER OF C. EX., VADODARA
October 9, 2007
SOM PRAKASH & SONS Vs. COMMISSIONER OF CUSTOMS, KANDLA
July 6, 2007
SOMA TEXTILES & INDUSTRIES LTD. Vs. COMMR. OF C. EX., AHMEDABAD
January 18, 2007
SONATA CERAMICS (P) LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
September 3, 2007
SONIA TRAVELS Vs. CCE
March 14, 2007
SOUNDARARAJA MILLS LIMITED 'E' Vs. CCE
September 7, 2007
SOUNDARARAJA MILLS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
September 21, 2007
SOUTH ASIAN PETROCHEM LTD. Vs. C.C. (AIRPORT & ADMN.), KOLKATA
April 5, 2007
SOUTH EAST CORPORATION Vs. COMMR. OF CUS., C. EX. & S.T., COCHIN
May 25, 2007
SOUTH EAST CORPORATION SAI TRADE Vs. COMMISSIONER OF CENTRAL
March 2, 2007
SOUTH EAST INDUSTRIAL Vs. COMMISSIONER OF CENTRAL
July 3, 2007
SOUTH INDIA CORPORATION LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, VISAKHAPATNAM
November 14, 2007
SOUTH INDIA CORPORATION LTD. AND Vs. COMMISSIONER OF CENTRAL
November 12, 2007
SOUTHERN ELECTRONICS (BANG.) P. LTD. Vs. C.C.E. (APPEALS), BANGALORE
February 2, 2007
SOUTHERN IRON AND STEEL CO. Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2007
SOUTHERN PETRO CHEMICAL Vs. COMMISSIONER OF CUSTOMS
December 10, 2007
SOUTHERN POWER EQUIP. CO. PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE-III
March 28, 2007
SPACE DECORATORS Vs. COMMISSIONER OF CENTRAL EXCISE
May 9, 2007
SPANDREL Vs. COMMISSIONER OF C. EX., HYDERABAD-II
April 26, 2007
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER OF C. EX., COCHIN
December 6, 2007
SPEED AND SAFE COURIER SERVICE Vs. COMMISSIONER OF C. EX., COCHIN
February 6, 2007
SPEED AND SAFE COURIER SERVICES (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
December 20, 2007
SPEEDWAYS TYRE SERVICE Vs. CCE
August 22, 2007
SPENCERS TRAVEL SERVICES LTD. Vs. COMMISSIONER OF SERVICE TAX
November 22, 2007
SPHEREHOT WATER HEATERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT
August 16, 2007
SPIC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
August 7, 2007
SPS METAL CAST & ALLOYS PVT. LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
April 13, 2007
SPS STEEL ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
November 30, 2007
SPS STEELS ROLLING MILLS LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
November 23, 2007
SR CABS Vs. COMMISSIONER OF CENTRAL EXCISE
April 16, 2007
SR. TERMINAL MANAGER, I.O.C. LTD. Vs. COMMISSIONER OF C. EX.
February 9, 2007
SREE KANDASAMY PROCESSING MILLS Vs. COMMISSIONER OF CENTRAL EXCISE
January 19, 2007
SRF LTD. Vs. CCE
June 18, 2007
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
May 8, 2007
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, GUNTUR
November 12, 2007
SRI CHAKRA CEMENTS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
April 23, 2007
SRI CHAMUNDESHWARI SUGARS LTD. Vs. COMMISSIONER OF C. EX., MYSORE
April 25, 2007
SRI KRISHNA LOGISTICS Vs. CCE
February 16, 2007
SRI PRAKASH CHAND MALHOTHRA Vs. COMMISSIONER OF CUSTOMS (APPEALS), BANGALORE
February 19, 2007
SRI PRASANNA ANJANEYA SWAMY TEMPLE Vs. C.C.E., C. & S.T., MYSORE
December 17, 2007
SRI PRASHANT GOVINDLAL MEHTA Vs. COMMISSIONER OF CUSTOMS AIRPORT
April 9, 2007
SRI RAMA VILAS SERVICE LTD. Vs. CCE
January 23, 2007
SRI RAMACHANDRA PAPER BOARDS LTD. Vs. C.C.E., VISAKHAPATNAM-II
August 7, 2007
SRI SARVARAYA SUGARS LTD. Vs. COMMISSIONER OF CENTRAL
September 18, 2007
SRI SUBHASH GUPTA, ERSTWHILE Vs. COMMISSIONER OF CENTRAL
December 17, 2007
SRI VASAVI AGENCIES Vs. COMMR. OF C. EX., VISAKHAPATNAM
November 28, 2007
SRI VASAVI INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
February 26, 2007
SRI VASAVI POLYMERS PVT. LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 5, 2007
SRI VENKATESA MILLS LTD. Vs. CCE
April 9, 2007
SRI VIDYA MINERAL PROCESSORS PVT. LTD. Vs. C.C. & C.E., HYDERABAD-III
August 14, 2007
SRILANKAN AIRLINES LTD. Vs. COMMISSIONER OF SERVICE TAX
August 8, 2007
SRIMAN PLASTICS PVT. LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-IV
December 19, 2007
SRIVARI LAMINATIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 17, 2007
ST. JOHN TRANSPORT SYSTEMS Vs. COMMISSIONER OF C. EX.
January 5, 2007
STAG SOFTWARE PVT. LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
October 31, 2007
STAN AUTO PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
STANDARD AGRO ENGINEER Vs. CCE
September 10, 2007
STANDARD GREASES Vs. COMMISSIONER OF CENTRAL EXCISE
February 5, 2007
STANDARD STEEL RE ROLLING MILLS AND SHRI D V GULANI Vs. C C E
March 9, 2007
STAR CABLE Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2007
STAR CABLE Vs. CCE
October 22, 2007
STAR TOUR & TRAVELS (INDIA) PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
June 7, 2007
STAR TOUR AND TRAVELS (INDIA) PVT. Vs. COMMISSIONER OF CENTRAL
February 6, 2007
STATUS CAR RENTALS Vs. CCE
July 2, 2007
STATUS CAR RENTALS Vs. COMMISSIONER OF CENTRAL EXCISE
March 20, 2007
STATUS POLYMERS Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
January 25, 2007
STEEL AUTHORITY OF INDIA LTD Vs. COMMISSIONER OF CUSTOMS
January 15, 2007
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., SHILLONG
June 12, 2007
STEEL AUTHORITY OF INDIA LTD. Vs. COMMISSIONER OF C. EX., BOLPUR
February 7, 2007
STEEL CITY SECURITIES LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
July 26, 2007
STEEL CRACKERS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
December 11, 2007
STEEL CRAFT (INDIA) Vs. CCE
October 26, 2007
STEEL INDIA Vs. CCE
August 3, 2007
STEELAGE INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
February 28, 2007
STEELMAN INDUSTRIES Vs. COMMISSIONER OF CUSTOMS, KANDLA
September 3, 2007
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF C. EX., VAPI
September 26, 2007
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS
December 26, 2007
STERLITE INDUSTRIES (INDIA) LTD. Vs. CCE
February 20, 2007
STERLITE INDUSTRIES (INDIA) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 17, 2007
STERLITE TELECABLES LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
August 16, 2007
STI INDIA LTD. Vs. CCE
November 14, 2007
STILBENE CHEMICALS LTD. Vs. COMMISSIONER OF C. EX., VISAKHAPATNAM
November 12, 2007
STRESCON INDUSTRIES LTD. Vs. COMMR. OF CENTRAL EXCISE
April 19, 2007
STRIDES RESEARCH & SPECIALITY CHEM. LTD. Vs. C.C.E., MANGALORE
June 14, 2007
STUDIO PHOTO PLAZA Vs. COMMR. OF C. EX. AND SERVICE TAX, PATNA
September 7, 2007
STYLE CELL Vs. COMMISSIONER OF C. EX., MANGALORE
March 20, 2007
SUBHASH GUPTA Vs. COMMISSIONER OF C. EX., HYDERABAD
January 3, 2007
SUBHASH PROJECTS & MARKETING LTD. Vs. COMMR. OF CUSTOMS, COCHIN
November 12, 2007
SUCCESS ENGINEERING Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 20, 2007
SUCHDEV ASSOCIATES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
June 14, 2007
SUDARSANAM SPINNIN MILLS Vs. CCE
April 27, 2007
SUDARSHAN CHEMICAL INDUSTRIES Vs. COMMISSIONER OF C. EX.
January 24, 2007
SUDHA DYEING AND PRINTING MILLS P. LTD. Vs. COMMR. OF C. EX., SURAT
August 23, 2007
SUDHAMANI EXPORTS Vs. COMMISSIONER OF CUSTOMS, MANGALORE
June 29, 2007
SUESSEN ASIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
May 11, 2007
SUGAM AGRO-TECH LTD. Vs. THE COMMISSIONER OF CUSTOMS
November 26, 2007
SUGANDHA INDUSTRIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
July 26, 2007
SUJA RUBBER INDUSTRIES P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 7, 2007
SULTANA HAYAT MOHAMMED YASEEN Vs. ADDL. COMMR. OF CUS., HYDERABAD
September 21, 2007
SUN EARTH CERAMICS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 14, 2007
SUN MICROSYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
May 7, 2007
SUN MICROSYSTEMS INDIA PVT. LTD. Vs. COMMISSIONER OF CUS., BANGALORE
December 19, 2007
SUN PHARMACEUTICAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX. & CUS., DAMAN
June 12, 2007
SUNAYANA METAL INDUSTRIES PVT. LTD. Vs. COMMR. OF C. EX. & CUS., BBSR-II
February 9, 2007
SUNDARAM FINANCE LTD. Vs. CCE
July 5, 2007
SUNDARAM TEXTILES LTD. Vs. COMMISSIONER OF C. EX.
January 5, 2007
SUNDEEP ELECTRODES PVT. LTD. Vs. CCE
December 14, 2007
SUNHILL CERAMICS PVT. LTD. Vs. COMMISSIONER OF C. EX., RAJKOT
July 5, 2007
SUNIL KUMAR JAIN, SANTHOSH KUMAR Vs. COMMISSIONER OF CENTRAL EXCISE
November 8, 2007
SUNKIRAN SYNTHETICS Vs. COMMISSIONER OF C EX AND CUS
February 19, 2007
SUNPACK Vs. COMMISSIONER OF CENTRAL EXCISE
September 7, 2007
SUNRISE CORPORATION Vs. COMMISSIONER OF CUSTOMS, BANGALORE
June 5, 2007
SUNRISE ZINC LTD. Vs. COMMISSIONER OF CENTRAL
July 2, 2007
SUNSHIELD CHEMICALS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
September 24, 2007
SUNWIN TECHNOSOLUTIONS PVT LTD Vs. COMMISSIONER OF C EX
June 21, 2007
SUPER DUPER T.V. Vs. CC
July 9, 2007
SUPER FORGINGS & STEELS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-IV
December 18, 2007
SUPER PACK Vs. COMMISSIONER OF C. EX.
January 22, 2007
SUPER SPINNING MILLS LTD. Vs. COMMISSIONER OF C. EX., GUNTUR
August 28, 2007
SUPER TECH AGRO OILS PVT. LTD., Vs. CC
June 8, 2007
SUPRAJIT ENGINEERING LTD. Vs. COMMR. OF CUS. (APPEALS), BANGALORE
July 26, 2007
SUPRASESH GENERAL INSURANCE Vs. COMMISSIONER OF SERVICE TAX
December 13, 2007
SUPRASESH GENERAL INSURANCE SERVICES AND BROKERS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
June 18, 2007
SUPRO OVERSEAS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS (IMPORT)
August 27, 2007
SURESH B. GHADGE Vs. COMMISSIONER OF CUSTOMS
June 19, 2007
SURINDRA ENGG. CO. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 5, 2007
SURYA LIGHT Vs. COMMISSIONER OF CUSTOMS, BANGALORE
December 6, 2007
SURYA ROSHNI LTD. Vs. CCE
January 4, 2007
SURYANARAYAN SILK MILLS Vs. COMMR. OF C. EX. & CUS., SURAT-I
September 13, 2007
SURYANARAYAN SILK MILLS (PVT.) LTD. Vs. COMMISSIONER OF C. EX., SURAT
June 13, 2007
SUSHIL KUMAR KANODIA Vs. COMMISSIONER OF CUSTOMS
August 28, 2007
SUTLEJ INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., VAPI
July 6, 2007
SUVI COLOR FOTOS AND SUVI COLOR SPOT Vs. THE COMMISSIONER OF CENTRAL EXCISE
April 17, 2007
SUVIKRAM PLASTEX (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-III
October 8, 2007
SUZLON FIBRES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 7, 2007
SUZLON WINDFARM SERVICES LTD. Vs. COMMISSIONER OF CEN. EXCISE
March 14, 2007
SWADESHI KOREATEX Vs. CCE
April 9, 2007
SWAGAT SYNTHETICS LTD. Vs. COMMISSIONER OF C. EX., SURAT
September 6, 2007
SWAN RUBBER INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
SWARNAGIRI WIRE INSULATIONS PVT. Vs. COMMISSIONER OF CENTRAL
February 28, 2007
SWASTIK TEXTILE ENGINEERS PVT. LTD. Vs. COMMR. OF C. EX., AHMEDABAD-I
January 10, 2007
SWASTIK WIRES Vs. CCE
February 19, 2007
SWATHY CABLE & CONDUCTORS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., COCHIN
July 30, 2007
SWATI ENTERPRISES Vs. COMMISSIONER OF CENTRAL EXCISE, RAJKOT
April 30, 2007
SWATI POLYESTER Vs. COMMISSIONER OF CENTRAL
January 31, 2007
SWILL LTD. Vs. COMMISSIONER OF C. EX. & CUS., SURAT-II
September 5, 2007
SYNERGIES DOORAY AUTOMATIVE LTD. Vs. C.C.E. & C. (A), VISAKHAPATNAM
December 31, 2007
SYNERGY AUDIO VISUAL WORKSHOP (P) LTD. Vs. COMMR. OF S.T., BANGALORE
December 31, 2007
SYSTEMS INDIA Vs. CCE
November 13, 2007
T. SURESH Vs. COMMISSIONER OF SERVICE TAX
November 16, 2007
T. SURESH Vs. COMMISSIONER OF CENTRAL EXCISE
October 5, 2007
T.H. MUHAMMED ALI Vs. COMMR. OF CUS., EX. & SERVICE TAX, COCHIN
June 20, 2007
T.M.R. DIVISION, KERALA STATE Vs. COMMISSIONER OF CUSTOMS,
March 14, 2007
TABLES INDIA LTD. Vs. CCE
February 7, 2007
TAFE LTD. Vs. CCE
November 15, 2007
TAKSAL PHARMA PVT LTD Vs. COMMISSIONER OF CUS AIRPORT
August 31, 2007
TAMIL NADU DADHA PHARMACEUTICALS Vs. COMMISSIONER OF CENTRAL EXCISE
January 23, 2007
TAMIL NADU NEWSPRINT AND PAPERS Vs. CCE
May 24, 2007
TAMIL NADU NEWSPRINTS AND PAPERS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (ST)
December 11, 2007
TAMILNADU CEMENTS CORPORATION Vs. COMMR. OF C. EX.
January 12, 2007
TAMILNADU PETROPRODUCTS LTD. Vs. COMMISSIONER OF SERVICE TAX
March 26, 2007
TANSI STRUCTURAL Vs. COMMISSIONER OF SERVICE TAX
May 25, 2007
TARAN ANGAD TRADERS PVT. LTD. Vs. CCE
December 7, 2007
TASS CLEARING SERVICES PVT. LTD. Vs. COMMR. OF CUSTOMS, HYDERABAD-II
February 26, 2007
TATA CHEMICALS LIMITED Vs. COMMISSIONER OF C. EX., HALDIA
March 23, 2007
TATA CHEMICALS LTD. Vs. COMMISSIONER OF C. EX.
January 29, 2007
TATA COFFEE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
May 18, 2007
TATA MOTORS INSURANCE SERVICES LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
August 17, 2007
TATA MOTORS LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
August 9, 2007
TATA MOTORS LIMITED Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
January 29, 2007
TATA MOTORS LTD. Vs. COMMISSIONER OF C. EX., JSR
February 20, 2007
TATA REFRACTORIES LTD. Vs. COMMISSIONER OF C. EX., BHUBANESWAR-II
June 7, 2007
TATA STEEL LTD. Vs. COMMISSIONER OF C. EX. AND S.T., JAMSHEDPUR
February 1, 2007
TATA TECHNOLOGIES LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
May 25, 2007
TATA TECHNOLOGIES LTD Vs. COMMISSIONER OF C EX
March 5, 2007
TAXEL BEARINGS Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
February 28, 2007
TECUMSEH PRODUCTS INDIA PVT. LTD. Vs. COMMR. OF C. EX., HYDERABAD-IV
March 2, 2007
TEHRI HYDRO DEVELOPMENT Vs. CCE
February 28, 2007
TEJ ENTERPRISES Vs. CCE
December 17, 2007
TEJSHREE J WALWALKAR Vs. COMMISSIONER OF CENTRAL EXCISE
July 24, 2007
TELE TECH COMMUNICATIONS Vs. CCE
November 5, 2007
TELEPHONE CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 12, 2007
TERACOM PRIVATE LIMITED AND SHRI Vs. COMMISSIONER OF CUSTOMS
October 23, 2007
TETRA PAK INDIA LTD. Vs. COMMISSIONER OF C. EX., VADODARA
August 7, 2007
TETRAGON CHEMIE (P) LTD. Vs. COMMISSIONER OF C. EX., BANGALORE-II
April 18, 2007
TEXMACO LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-III
July 31, 2007
THACKER PULVERISING CO. Vs. COMMISSIONER OF C. EX., RAJKOT
December 6, 2007
THAMEEMA TRADING CORPORATION Vs. CC (SEAPORT-IMPORT)
August 31, 2007
THANJAI STUDY CENTRE AND TRICHY Vs. COMMISSIONER OF CENTRAL EXCISE
August 17, 2007
THE COMMISSIONER OF CENTRAL EXCISE Vs. DENSO CORPORATION
May 18, 2007
THE COMMISSIONER OF SERVICE TAX Vs. TRACTORS AND FARM EQUIPMENT LTD.
August 17, 2007
THE INDIA CEMENTS LIMITED Vs. COMMISSIONER OF C. EX., TIRUPATI
February 15, 2007
THE PROFESSIONAL COURIERS Vs. COMMISSIONER OF SERVICE TAX
December 7, 2007
THEJUS BADRI AND JATIN BADRI CO. Vs. CCE
March 2, 2007
THEMIS AGENCIES Vs. COMMISSIONER OF C. EX.
March 9, 2007
THERMAX LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
September 11, 2007
THIRD MEMBER ON REFERENCE : JUSTICE R.K. ABICHANDANI, PRESIDENT BHARATBHAI B. GALA Vs. COMMISSIONER OF C. EX., AHMEDABAD-I
June 18, 2007
THIRD MEMBER ON REFERENCE : JUSTICE R.K. ABICHANDANI, PRESIDENT TEJWAL DYESTUFF INDUSTRIES Vs. COMMISSIONER OF C. EX., AHMEDABAD
April 11, 2007
THIRD MEMBER ON REFERENCE : MS. ARCHANA WADHWA, MEMBER (J)] GUJARAT CHEM. PORT TERMINAL CO. LTD. Vs. C.C.E. & C., VADODARA-II
March 16, 2007
THIRD MEMBER ON REFERENCE : MS. JYOTI BALASUNDARAM, VICE-PRESIDENT ADVANCE EXPORTS Vs. COMMISSIONER OF CUSTOMS, KANDLA
June 13, 2007
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) GEETANJALI WOOLENS PVT. LTD. Vs. COMMR. OF CUS. & C. EX., VADODARA-II
February 13, 2007
THIRD MEMBER ON REFERENCE : SHRI M.V. RAVINDRAN, MEMBER (J) GUJARAT SETCO CLUTCH LTD. Vs. COMMISSIONER OF C. EX., VADODARA
April 18, 2007
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT JYOTI LIMITED Vs. COMMISSIONER OF C. EX., VADODARA
November 20, 2007
THIRD MEMBER ON REFERENCE : SHRI S.S. KANG, VICE-PRESIDENT RASILABEN H. RATHOD Vs. COMMISSIONER OF CUSTOMS, AHMEDABAD
August 29, 2007
THIYAGARAJAR MILLS AND ISWARI Vs. COMMISSIONER OF CENTRAL EXCISE
July 27, 2007
THOMAS MATHEW Vs. COMMISSIONER OF CUS. (SEAPORT-IMPORT), CHENNAI
May 16, 2007
TIDE WATER OIL CO. (INDIA) LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
June 19, 2007
TIDEL PARK LTD. Vs. COMMISSIONER OF SERVICE TAX
June 29, 2007
TIDEWATER IMAGING (P) LTD. Vs. COMMISSIONER OF CUSTOMS, COCHIN
April 3, 2007
TIDEWATER SHIPPING PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
October 8, 2007
TIGER INTELLIGENCE AND SECURITY Vs. COMMISSIONER OF CENTRAL EXCISE
July 31, 2007
TIGER INTELLIGENCE AND SECURITY PVT LTD Vs. COMMR OF CENTRAL EXCISE
June 13, 2007
TIGER SERVICE BUREAU Vs. COMMISSIONER OF C. EX., MANGALORE
February 9, 2007
TIGER SPORTS MKTG. P. LTD. Vs. COMMISSIONER OF SERVICE TAX
January 22, 2007
TIL LTD. Vs. COMMISSIONER OF SERVICE TAX, KOLKATA
October 24, 2007
TILE ITALIA MOSAICS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
November 28, 2007
TIMKEN INDIA LIMITED Vs. COMMISSIONER OF C. EX., KOLKATA-V
March 23, 2007
TIMKEN INDIA LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
May 28, 2007
TIMKEN INDIA LTD. Vs. COMMISSIONER OF CUSTOMS, KOLKATA
May 31, 2007
TIRUPATI JUTE INDUSTRIES P LTD Vs. COMMISSIONER OF CENTRAL EXCISE
April 12, 2007
TIRUPATI PIPE AND ALLIED INDUSTRIES PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
October 26, 2007
TIRUPATI PRINTS Vs. COMMISSIONER OF CUSTOMS, SURAT-I
September 28, 2007
TISFAB LTD. Vs. COMMISSIONER OF C. EX., JAMSHEDPUR
January 29, 2007
TITAN ENERGY SYSTEMS LTD. Vs. COMMR. OF CUS., HYDERABAD
November 29, 2007
TITAN INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
June 21, 2007
TNT INDIA PRIVATE LIMITED Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
May 7, 2007
TNT INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
March 2, 2007
TONIRA PHARMA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-II
December 4, 2007
TOTAL SECURITY SYSTEMS Vs. COMMISSIONER OF CUS. AND C. EX.
October 19, 2007
TOTAL SECURITY SYSTEMS Vs. COMMISSIONER OF C. EX. AND CUS.
December 3, 2007
TOYOTA KIRLOSKAR AUTO PARTS Vs. COMMISSIONER OF CUSTOMS
October 8, 2007
TOYOTA KIRLOSKAR MOTOR LTD. Vs. COMMISSIONER OF CENTRAL
May 17, 2007
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
May 8, 2007
TOYOTA KIRLOSKAR MOTOR PVT. LTD. Vs. COMMR. OF C. EX., L.T.U., BANGALORE
August 22, 2007
TOYOTA KIRLOSKAR MOTORS LTD. Vs. CCE
June 25, 2007
TOYOTA TSUSHO PVT. LTD. Vs. COMMISSIONER OF CUSTOMS
July 20, 2007
TRACTORS AND FARM EQUIPMENT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
July 13, 2007
TRACTORS AND FARM EQUIPMENT LTD. Vs. CCE
February 1, 2007
TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
June 29, 2007
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. CCE & C, COCHIN
January 9, 2007
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
November 30, 2007
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMISSIONER OF C. EX. & CUS., COCHIN
May 25, 2007
TRANSFORMERS & ELECTRICALS KERALA LTD. Vs. COMMR. OF C. EX., COCHIN
September 25, 2007
TRANSFORMERS AND ELECTRICALS Vs. COMMR. OF C. EX.
January 12, 2007
TRANSLANKA AIR TRAVEL PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
June 12, 2007
TRANSPEK SILOX INDS. LTD. Vs. CCE AND C
March 16, 2007
TRAVANCORE HEALTHCARE PVT. LTD. Vs. COMMR. OF CUSTOMS, COCHIN
November 12, 2007
TREADWELL RUBBERS Vs. COMMISSIONER OF C. EX., MANGALORE
January 16, 2007
TRF LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, JAMSHEDPUR
November 22, 2007
TRIUMPH NUCLEAR MEDICINE AND Vs. C.C.
February 2, 2007
TRIVENI ENGG. AND IND. LTD. Vs. CCE
March 28, 2007
TRIVENI ENGG. AND INDUSTRIES LTD. Vs. CCE
July 19, 2007
TUBE INVESTMENTS OF INDIA LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
February 2, 2007
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE-II
November 27, 2007
TULSYAN NEC LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
December 26, 2007
TURRET INDUSTRIAL SECURITY PVT LTD Vs. COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
March 20, 2007
TURRET INDUSTRIAL SECURITY PVT LTD Vs. COMMR OF CENTRAL EXCISE AND CUSTOMS
October 26, 2007
TUTICORIN ALKALI CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
June 8, 2007
TUTICORIN ALKALI CHEMICALS AND Vs. COMMISSIONER OF CENTRAL EXCISE
August 24, 2007
TUTON PHARMACEUTICALS Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
September 7, 2007
TWENTY FIRST CENTURY PRINTERS LTD Vs. CCEX
March 9, 2007
TYCO ELECTRONICS SYSTEMS (I) PVT. LTD. Vs. COMMR. OF CUS., BANGALORE
March 27, 2007
U & I SYSTEM DESIGN LTD. Vs. COMMISSIONER OF CUS. (APPEALS), BANGALORE
August 7, 2007
U. NITHYANANDA KAMATH Vs. COMMISSIONER OF C. EX., MANAGALORE
August 23, 2007
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
November 19, 2007
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
December 5, 2007
U.G. SUGAR AND INDUSTRIES LTD. Vs. CCE
December 4, 2007
U.M. THARIATH & COMPANY Vs. COMMISSIONER OF C. EX., COCHIN
June 5, 2007
U.P. ALLOYS PVT. LTD. Vs. C.C.E.
March 1, 2007
U.P. STATE SUGAR AND CANE Vs. CCE
November 19, 2007
U.P. STATE SUGAR AND CANE Vs. CCE
February 20, 2007
U.P. STATE SUGAR AND CANE Vs. CCE
January 29, 2007
U.P. STATE SUGAR CORP. LTD. Vs. CCE
August 27, 2007
U.P. STATE SUGAR CORPORATION LTD. Vs. CCE
March 14, 2007
U.P. STATE SUGAR CORPORATION LTD. Vs. COMMISSIONER OF C. EX.
January 5, 2007
UBIQUE METAMED PVT LTD Vs. COMMR OF CENTRAL EXCISE
May 23, 2007
UBIQUE METAMED PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BOLPUR
November 20, 2007
UCAL MACHINE TOOLS LTD. Vs. CCE
November 13, 2007
UCB INDIA P. LTD. Vs. COMMISSIONER OF C. EX., DAMAN
June 28, 2007
UGAR SUGAR WORKS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
April 18, 2007
UGAR SUGAR WORKS LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
November 26, 2007
UKAI PRADESH S.K.U.M. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
October 10, 2007
UKAI PRADESH SAHAKARI KHAND UDYOG MANDI LTD. Vs. C.C.E., SURAT-I
January 17, 2007
ULTRATECH CEMENT LIMITED Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
March 1, 2007
ULTRATECH CEMENT LIMITED Vs. C.C.
March 15, 2007
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
May 30, 2007
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
July 10, 2007
ULTRATECH CEMENT LTD. Vs. COMMISSIONER OF C. EX., BHAVNAGAR
March 13, 2007
UMBERGAON RUBBERS PVT. LTD. Vs. COMMISSIONER OF C. EX. & CUS., VAPI
January 10, 2007
UMED TEXTILE MILLS PVT. LTD. Vs. CCE
December 26, 2007
UMIYA CERAMICS Vs. COMMISSIONER OF C. EX., RAJKOT
February 13, 2007
UMIYA CERAMICS, MOR CERAMIC AND Vs. C.C.E.
February 21, 2007
UNI DERITEND LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
April 5, 2007
UNI POWER SYSTEM LTD. Vs. COMMISSIONER OF C. EX., COCHIN
April 2, 2007
UNI SOCKS (INDIA) LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD-I
June 11, 2007
UNICORN POWER SOLUTIONS (P) LTD. Vs. COMMISSIONER OF C. EX., COCHIN
November 23, 2007
UNION TRADING CO. Vs. CC
February 19, 2007
UNIQUE INVESTMENT CENTRE Vs. CCE
May 28, 2007
UNIQUE TRANSMISSION (I) PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-I
February 28, 2007
UNITECH PREFAB LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2007
UNITED STORAGE AND TANK TERMINALS Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2007
UNITED TELECOM LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 27, 2007
UNITHERM ENGINEERS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
October 31, 2007
UNIVERSAL CABLES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2007
UNIVERSAL CYLINDERS LTD. Vs. CCE
June 15, 2007
UNIVERSAL RADIATORS LTD. AND SOUTHERN PRESS TOOLS Vs. CCE
August 29, 2007
UNIVERSAL RUBBERS PVT. LTD. Vs. COMMISSIONER OF C. EX., COCHIN
February 23, 2007
UNNATI PUMPS PVT. LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD-II
January 15, 2007
USHA MARTIN LTD. Vs. COMMISSIONER OF CUSTOMS, BBSR-I
May 17, 2007
USHA MARTIN LTD. Vs. COMMISSIONER OF CUSTOMS, BHUBANESWAR-I
June 26, 2007
UTKAL SOAP PRODUCTS LTD. Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
February 21, 2007
UTKAL STEELS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE
March 22, 2007
UTTAM (BHARAT) ELECTRICALS (P) Vs. COMMISSIONER OF C. EX.
August 17, 2007
UTV SOFTWARE COMMUNICATIONS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
January 29, 2007
V AND S INTERNATIONAL (P) LTD. Vs. CC (SEA PORT-IMPORT)
January 11, 2007
V S DEMPO AND CO PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOA
February 14, 2007
V.G. PAPER AND BOARDS LTD. Vs. CCE
May 4, 2007
V.K. INTERNATIONAL Vs. COMMISSIONER OF CUSTOMS
January 10, 2007
V.K. UDYOG LTD. Vs. COMMISSIONER OF CUSTOMS (PORT), KOLKATA
March 2, 2007
V.V. PRINTS Vs. COMMISSIONER OF C. EX. & CUS., RAJKOT
August 23, 2007
V.V.S. ALLOYS LIMITED Vs. CCE
December 3, 2007
VADAPALANI PRESS Vs. CCE
January 31, 2007
VADILAL GASES LIMITED Vs. COMMISSIONER OF C. EX. & CUS., VADODARA-II
September 12, 2007
VADILAL INDUSTRIES LTD. Vs. COMMISSIONER OF C. EX., AHMEDABAD
March 28, 2007
VAG VALVES (I) P. LTD. Vs. COMMISSIONER OF CUSTOMS
February 26, 2007
VALLAMATTAM COMMUNICATIONS Vs. COMMISSIONER OF C. EX., COCHIN
November 12, 2007
VANDEVI TEXTURISERS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT
June 1, 2007
VARDHAMAN ACRYLICS LTD. Vs. COMMISSIONER OF CUSTOMS, JAMNAGAR
June 11, 2007
VARDHMAN SPINNING MILLS Vs. CCE
July 24, 2007
VARUN DYES & CHEMICALS PVT. LTD. Vs. COMMISSIONER OF C. EX., SURAT-II
September 12, 2007
VARUN SILK MILLS P. LTD. Vs. COMMISSIONER OF C. EX., SURAT-I
April 20, 2007
VASAVADATTA CEMENT Vs. COMMISSIONER OF C. EX., BELGAUM
September 17, 2007
VASHIST ISPAT PRODUCT AND LAKSHMI Vs. CCE
March 30, 2007
VASTUSHILPI PROJECTS AND Vs. C.C.E.
October 15, 2007
VEE AAR SECURE Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
August 30, 2007
VEEJAY LAKSHMI ENGINEERING WORKS Vs. CC
June 20, 2007
VEERAPPAN TRADERS Vs. COMMISSIONER OF CENTRAL EXCISE
April 11, 2007
VELJI P AND SONS AGENCIES PVT LTD AND VELJI P AND SONS Vs. C C E
August 23, 2007
VENKATESH STEEL LTD Vs. COMMISSIONER OF CENTRAL EXCISE
March 30, 2007
VENKATESWARA NON-FERROUS FOUNDRY Vs. CC & CE (APPEALS), HYDERABAD
February 2, 2007
VENKATRAMAN ASSOCIATES Vs. COMMR. OF SERVICE TAX, BANGALORE
September 10, 2007
VENTEX SYNTEX (P) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT
August 2, 2007
VESTAL COMMUNICATIONS Vs. CCE
March 2, 2007
VESTERGAARD FRANDSEN INDIA (P) Vs. COMMISSIONER OF CUSTOMS
January 17, 2007
VICCO LABORATORIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 20, 2007
VICKERS SYSTEMS INTERNATIONAL Vs. COMMISSIONER OF C. EX.
December 17, 2007
VICTORY IRON WORKS LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
August 16, 2007
VICTORY PAPER & BOARDS (I) LTD. (VPBIL) Vs. COMMR. OF C. EX. & CUS., CALICUT
June 8, 2007
VIDESH SANCHAR NIGAM LTD. Vs. CST
May 7, 2007
VIDYARAM STEEL RE-ROLLING MILLS Vs. COMMISSIONER OF C. EX., BHAVNAGAR
August 29, 2007
VIJAY EMBROIDERIES Vs. COMMISSIONER OF CUSTOMS,
April 30, 2007
VIJAY ENTERPRISES Vs. COMMISSIONER OF C. EX., BELGAUM
March 12, 2007
VIJAY LEATHER STORES Vs. COMMISSIONER OF CUSTOMS, VISAKHAPATNAM
February 9, 2007
VIJAY SHARMA AND CO. AND N.K. CHUGH Vs. COMMISSIONER OF CENTRAL EXCISE
February 21, 2007
VIJAY SHREE PROPERTIES PVT. LTD. Vs. CCE
September 26, 2007
VIJAY TELEVISION (P) LIMITED Vs. COMMISSIONER OF SERVICE TAX
September 5, 2007
VIJAY TELEVISION PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
December 5, 2007
VIJAYA CONSULTANTS Vs. COMMISSIONER OF C. EX., GUNTUR
May 8, 2007
VIJAYA ENTERPRISES Vs. COMMISSIONER OF CUSTOMS, KANDLA
December 6, 2007
VIJAYANAND ROADLINES LTD. Vs. COMMISSIONER OF C. EX., BELGAUM
August 23, 2007
VIJAYSHREE TEXTILES PVT. LTD. Vs. COMMISSIONER OF C. EX., KOLKATA-II
November 23, 2007
VIKRAM CEMENT Vs. COMMISSIONER OF C. EX.
February 26, 2007
VIKRAM ISPAT Vs. COMMISSIONER OF CEN EXCISE
June 25, 2007
VIKRAM KNITTEX PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, SURAT-I
April 27, 2007
VIKRANT TYRES LTD. Vs. CC
January 11, 2007
VIMAL FLEXSOL LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, AHMEDABAD
November 13, 2007
VIMLON DYG. & PTG. MILLS (P) LTD. Vs. COMMISSIONER OF C. EX., SURAT
December 20, 2007
VINAYAK EXPORTS INDIA Vs. COMMISSIONER OF CUSTOMS
January 24, 2007
VINAYAK INDUSTRIES Vs. COMMISSIONER OF C. EX., RAJKOT
September 3, 2007
VINAYAK STEELS LTD. Vs. COMMISSIONER OF CUS. & C. EX., HYDERABAD
August 7, 2007
VINOD PRASAD Vs. COMMISSIONER OF CUSTOMS
April 16, 2007
VINODHAGAN MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS
March 15, 2007
VINODHAGAN MEMORIAL HOSPITAL Vs. COMMISSIONER OF CUSTOMS
February 12, 2007
VIPUL MOTORS (P) LTD. Vs. COMMISSIONER OF C. EX.
October 5, 2007
VIRAAT ISPAT LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
January 2, 2007
VIRCHOW LABORATORIES LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD-II
January 8, 2007
VIRUDHU NAGAR TEXTILES MILLS LTD. Vs. COMMR. OF CUS.
January 11, 2007
VISHNU DYEING AND PRINTING WORKS Vs. THE COMMISSIONER OF CENTRAL EXCISE
September 6, 2007
VISHNU SUGAR MILLS LTD. Vs. COMMR. OF CUS., C. EX. & SERVICE TAX, PATNA
March 26, 2007
VISION TECHNOLOGY INDIA LTD. Vs. COMMR. OF SERVICE TAX, BANGALORE
July 2, 2007
VITTAL BIJOY BHOSLE Vs. COMMR. OF CUS. (PREVENTIVE), WEST BENGAL
August 3, 2007
VOLTAMP TRANSFORMERS PVT. LTD. Vs. COMMISSIONER OF C. EX., VADODARA-II
July 30, 2007
VOLVO INDIA LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
February 13, 2007
VVN MFG. & INVESTOR LTD. Vs. COMMISSIONER OF C. EX. & CUS., VADODARA
August 27, 2007
VVS CONCAST LTD. Vs. COMMISSIONER OF C. EX.
February 8, 2007
WADHERA SALES CORPORATION Vs. CCE
January 10, 2007
WARREN TRADING PVT LTD Vs. CC
November 6, 2007
WARREN TRADING PVT. LTD. AND SHRI HARISH BULCHANDANI Vs. CC(P)
October 3, 2007
WELCURE DRUGS AND Vs. CCE
April 4, 2007
WELD FUSE (P) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
December 11, 2007
WELDFLUX INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 18, 2007
WEP PERIPHERALS LTD. Vs. COMMR. OF C. EX., (APPEALS-II), HYDERABAD
April 18, 2007
WESTERN AGENCIES (MADRAS) PVT. Vs. COMMISSIONER OF SERVICE TAX
May 14, 2007
WESTERN TOBACCO LTD. Vs. COMMISSIONER OF C. EX.
January 24, 2007
WHITEFIELD MOTORS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
July 6, 2007
WIGAN & LEIGH COLLEGE (INDIA) LTD. Vs. JOINT COMMR. S.T., HYDERABAD
August 13, 2007
WIGAN & LEIGH COLLEGE (INDIA) LTD. Vs. COMMISSIONER OF C. EX., HYDERABAD
April 16, 2007
WIN MEDICARE P. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
April 25, 2007
WINDOW GLASS LTD Vs. COMMISSIONER OF CENTRAL EXCISE
May 7, 2007
WINGS GROUP OF COMPANIES Vs. COMMR. OF S.T., BANGALORE
December 20, 2007
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS
August 2, 2007
WIPRO LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
May 10, 2007
WIRES AND FABRIKS (SA) LTD. Vs. CCE
July 31, 2007
WOCKARDT BIOPHARM LTD Vs. COMMISSIONER OF CENTRAL EXCISE
October 1, 2007
WOODBRIAR ESTATE LTD. Vs. COMMR. OF C. EX.
January 16, 2007
WOOLWORTH (INDIA) LTD. Vs. COMMISSIONER OF CUSTOMS AND
April 13, 2007
WORLD RESORTS LIMITED Vs. COMMISSIONER OF CUSTOMS, BANGALORE
February 8, 2007
WORLDWIDE DIAMOND MANUFACTURERS (P) LTD. Vs. COMMR. OF C. EX., VISAKHAPATNAM
February 7, 2007
WORLDWIDE TRADE EST. PVT. LTD. AND SUNCHAN TRADING CO. Vs. COMMISSIONER OF CUSTOMS
March 12, 2007
XPRESS COMPUTERS AND SHRI ALEX MAMMEN Vs. COMMISSIONER OF CUSTOMS
December 5, 2007
Y.S. ENTERPRISES Vs. CC
March 20, 2007
YASHWANT SHELL SAND MFG CO Vs. COMMISSIONER OF CENTRAL EXCISE
January 24, 2007
YOGI AUTO CARE PVT. LTD. Vs. COMMR. OF C. EX. & CUS., AHMEDABAD
April 13, 2007
YOGI AUTO CARE PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
May 18, 2007
YOMIKA FABRICS PVT. LTD. Vs. COMMISSIONER OF CUS., AHMEDABAD
August 23, 2007
ZAVERI B. PATEL Vs. COMMISSIONER OF CUSTOMS AND
July 27, 2007
ZAVERI B. PATEL Vs. COMMISSIONER OF CENTRAL EXCISE
June 1, 2007
ZF STEERING GEAR INDIA LTD Vs. COMMISSIONER OF CENTRAL EXCISE
August 16, 2007
ZODIAC TRADING COMPANY Vs. COMMISSIONER OF CUSTOMS, (PORT), KOLKATA
June 25, 2007
ZYDEX INDUSTRIES Vs. COMMISSIONER OF C. EX., VADODARA
April 20, 2007