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Case Index
Title
Date
A.C.T.O., WARD Vs. SHI AYURVED, JAIPUR
October 11, 2007
AARIF KHAN Vs. STATE OF RAJASTHAN
November 21, 2007
AARTI DEVI Vs. HAZARI LAL
October 5, 2007
ABDUL BASHEER Vs. ABDUL KAREEM
September 19, 2007
ABDUL REHMAN Vs. STATE OF RAJASTHAN
May 10, 2007
ABDUL SATTAR Vs. STATE OF RAJASTHAN
April 2, 2007
ABDUL WAHID Vs. STATE OF RAJASTHAN
October 25, 2007
ACTO FLYING SQUAD Vs. ANANDESHWAR TEXTILES PVT LTD
October 11, 2007
ADAIDYA SOLUTIONS PVT LTD Vs. RIICO
August 10, 2007
AGARWAL SALT COMPANY Vs. ADDITIONAL COMMISSIONER
November 29, 2007
AHSAN AHMED Vs. STATE OF RAJASTHAN AND OTHERS
December 10, 2007
AISHWARYA COLLEGE OF EDUCATION SANSTHAN Vs. STATE OF RAJASTHAN
October 24, 2007
AJAY HARIJAN Vs. STATE OF RAJASTHAN
February 19, 2007
AJAY KUMAR AND ORS Vs. STATE OF RAJASTHAN
July 31, 2007
AJAY NAHTA Vs. STATE OF RAJASTHAN
July 16, 2007
AJAY SHARMA Vs. STATE OF RAJASTHAN
February 23, 2007
AJMER CENTRAL CO OPERATIVE BANK LTD Vs. JUDGE LABOUR COURT AND INDUSTRIAL TRIBUNAL
December 17, 2007
AKBAR KHAN Vs. STATE OF RAJASTHAN AND ANR.
July 26, 2007
AKHTAR ALI Vs. A D J
August 13, 2007
AKHTAR HUSSAIN Vs. STATE OF RAJASTHAN
September 26, 2007
AKSH OPTIFIBRE LTD Vs. STATE
February 23, 2007
ALIGARH MUSLIM UNIVERSITY Vs. SYED MOHAMMAD SAYEED CHISHTY
May 9, 2007
ALKA DADHICH Vs. AJAY DADHICH
April 30, 2007
ALKA MATHUR (DR.) Vs. STATE OF RAJASTHAN AND ORS.
May 7, 2007
ALL SAINTS CHURCH SOCIETY Vs. STATE OF RAJASTHAN
May 4, 2007
ALLIED INDUSTRIES Vs. MOOL CHAND
April 18, 2007
ALOK TIWARI Vs. STATE
August 23, 2007
AMAR CHAND Vs. STATE OF RAJASTHAN
May 2, 2007
AMAR LAL ALIAS AMAR SINGH Vs. STATE OF RAJASTHAN
January 12, 2007
AMAR SINGH Vs. STATE OF RAJASTHAN
March 21, 2007
AMAR SINGH RATHORE Vs. STATE OF RAJASTHAN
March 9, 2007
AMBAWA Vs. STATE OF RAJASTHAN
February 6, 2007
AMINA (SMT.) Vs. IBRAHIM
August 9, 2007
AMIT @ TIMMI AND ORS. Vs. STATE OF RAJASTHAN
September 11, 2007
AMIT KUMAR Vs. RAJASTHAN TECHNICAL UNIVERSITY AND OTHERS
October 10, 2007
AMITA SHARMA Vs. NANAG RAM
April 16, 2007
AMRIT KUMAR GARG Vs. ADDL DISTT JUDGE
December 11, 2007
AMRIT LAL TAYA Vs. VISHWA NATH
October 1, 2007
AMRITLAL NAGAR Vs. STATE OF RAJASTHAN AND ORS.
February 27, 2007
ANAND KUMAR PARASHAR AND 25 ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 19, 2007
ANANT SHRI SUKHRAMJI TRUST Vs. STATE OF RAJASTHAN AND ORS.
October 23, 2007
ANIL KUMAR Vs. STATE OF RAJASTHAN
September 18, 2007
ANITA Vs. DHARAMRAJ
March 14, 2007
ANJU Vs. STATE OF RAJASTHAN
May 3, 2007
ANJU SHARMA Vs. SURAJMAL & ORS
October 5, 2007
ANOOP SINGH Vs. JUDGE INDUSTRIAL TRIBUNAL JAIPUR
August 7, 2007
ANOP CHAND Vs. NAND KISHORE
July 30, 2007
ANSHI DEVI Vs. STATE OF RAJASTHAN AND ORS.
July 24, 2007
ARAVALI TRADING CO. Vs. INCOME TAX OFFICER
January 25, 2007
ARIHANT TILES AND MARBLES PVT Vs. INCOME TAX OFFICER
May 30, 2007
ARIHANT TILES AND MARBLES PVT LTD Vs. COMMISSIONER (APPEAL-II), JAIPUR
May 23, 2007
ARJUN @ LEELA RAM & ORS. Vs. STATE OF RAJASTHAN
February 9, 2007
ARJUN AND OTHERS Vs. STATE OF RAJASTHAN AND OTHERS
October 26, 2007
ARJUN RAM Vs. STATE OF RAJASTHAN
April 23, 2007
ARPITA SINGHVI (MISS.) Vs. STATE OF RAJASTHAN AND ANR.
August 8, 2007
ARSEEDA Vs. STATE
September 13, 2007
ARUN KUMAR ALIAS NEENU Vs. STATE
November 22, 2007
ARUN LAL Vs. STATE OF RAJASTHAN
December 6, 2007
ARUN RUNGTA Vs. STATE OF RAJASHTHAN
October 5, 2007
ARUN SINGH Vs. BADRI NARAYAN SONI
September 20, 2007
ARVIND Vs. STATE OF RAJASTHAN AND ORS.
May 15, 2007
ARVIND GANGWAL Vs. RAJASTHAN FINANCIAL CORPORATION AND OTHERS
December 3, 2007
ARVINDRA NATH SHARMA Vs. STATE OF RAJASTHAN
August 9, 2007
ASHOK Vs. STATE OF RAJASTHAN
November 23, 2007
ASHOK KASHYAP Vs. MANBHAR
October 10, 2007
ASHOK KUMAR Vs. STATE OF RAJASTHAN
September 19, 2007
ASHOK KUMAR JAIN Vs. SUMATI JAIN
March 9, 2007
ASHOK KUMAR SHARMA Vs. STATE OF RAJASTHAN
February 9, 2007
ASSISTANT COMMERCIAL TAXES OFFICER Vs. RAJASTHAN GRAMODYOG SANSTHAN PANDIT SHIVDEEN KA RASTA
September 12, 2007
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. PURAN LAL DRY CLEANERS AND ANR.
April 26, 2007
ASSISTANT COMMERCIAL TAXES OFFICER, FLYING SQUAD Vs. DEYS MEDICAL STORE
August 1, 2007
ASSISTANT COMMISSIONER Vs. MAHAVEER TIMBER MART
May 8, 2007
ASSISTANT COMMISSIONER, COMMERCIAL TAXES, ALWAR Vs. RAMNARAYAN AND BROTHERS, ALWAR
September 7, 2007
ASSISTANT DIRECTOR LAND Vs. BHARAT PETROLEUM CORPORATION
July 12, 2007
ASSISTANT ENGINEER Vs. KANHAIYA LAL
April 6, 2007
ASSTT. ENGINEER Vs. MANOHAR LAL
February 26, 2007
ATEEK Vs. STATE OF RAJASTHAN
March 8, 2007
ATMA RAM Vs. STATE OF RAJASTHAN
May 2, 2007
B.L. GAUR Vs. CHIEF SECRETARY AND OTHERS
April 11, 2007
BABITA & ORS. Vs. STATE OF RAJASTHAN
July 16, 2007
BABLOO Vs. STATE OF RAJASTHAN
April 26, 2007
BABU Vs. STATE OF RAJASTHAN
May 18, 2007
BABU Vs. STATE OF RAJASTHAN
September 26, 2007
BABU KHAN @ GUPTA Vs. STATE OF RAJASTHAN
November 14, 2007
BABU LAL Vs. STATE OF RAJASTHAN
October 30, 2007
BABU LAL Vs. GOPA RAM
May 2, 2007
BABU LAL Vs. STATE OF RAJASTHAN
July 18, 2007
BABU LAL Vs. STATE OF RAJASTHAN
January 24, 2007
BABY BHARATI KAMLA BAI AND SUMER Vs. HARISH KUMAR
July 31, 2007
BACHAN SINGH Vs. UNION OF INDIA AND OTHERS
November 13, 2007
BADRI LAL Vs. STATE OF RAJASTHAN
April 2, 2007
BADRI LAL KEDAR LAL AGRAWAL Vs. ASSISTANT COMMERCIAL TAXES
October 5, 2007
BAGADARAM & ANR. Vs. STATE OF RAJASTHAN & ANR.
August 1, 2007
BAHADUR RAM Vs. STATE OF RAJASTHAN
November 1, 2007
BAJRANG DAS & ORS. Vs. STATE
November 5, 2007
BAJRANG LAL Vs. KESHAR DEVI
August 9, 2007
BAKCHU LAL Vs. STATE OF RAJASTHAN
January 8, 2007
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN
April 11, 2007
BAL KISHAN Vs. URMILA
March 7, 2007
BALA RAM & ANR. Vs. STATE OF RAJASTHAN
November 1, 2007
BALAJI ENTERPRISES, JAIPUR Vs. ASSTT. COMMISSIONER, C.T.D., GANGAPUR CITY
August 1, 2007
BALDEV RAM AND ORS. Vs. KHINV RAJ
May 21, 2007
BALDEV SINGH Vs. JUDGE CENTRAL GOVT INDUSTRIAL TRIBUNAL AND LABOUR COURT
January 29, 2007
BALJIT KAUR ALIAS MOHINDER KAUR Vs. STATE OF RAJASTHAN
May 25, 2007
BALTEJ SINGH Vs. STATE OF RAJASTHAN
January 12, 2007
BALU RAM SAINI Vs. STATE
November 19, 2007
BALVINDER SINGH Vs. MANAGING DIRECTOR RSRTC
November 5, 2007
BALVINDER SINGH THAKKAR Vs. STATE OF RAJASTHAN
May 31, 2007
BALWANT SINGH BHARI Vs. DURGA SHANKAR
November 29, 2007
BANARSI DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
July 5, 2007
BANGALI Vs. STATE OF RAJASTHAN
July 16, 2007
BANNE CHAND Vs. STATE OF RAJASTHAN AND ORS.
April 6, 2007
BANSWARA SYNTEX LTD Vs. UNION OF INDIA
July 17, 2007
BANSWARA SYNTEX LTD. Vs. UNION OF INDIA (UOI) AND ORS.
October 4, 2007
BANTI @ VIKKI @ SULTAN Vs. STATE OF RAJASTHAN
March 15, 2007
BASANT KUMAR JHA Vs. MITHLESH JHA
August 2, 2007
BASANT KUMAR JHA Vs. MITHLESH JHA
May 30, 2007
BASANT VIHAR HOTEL PVT. LTD. Vs. STATE OF RAJASTHAN AND ORS.
May 17, 2007
BASANTI DEVI (SMT.) Vs. DISTRICT JUDGE AND ORS.
December 3, 2007
BASANTI LAL Vs. PHAPHI
May 8, 2007
BASTI RAM Vs. STATE OF RAJASTHAN
May 10, 2007
BEENA SHARMA Vs. OM PRAKASH
March 2, 2007
BEERBAL KHAN Vs. STATE OF RAJASTHAN
May 10, 2007
BEGA RAM Vs. STATE OF RAJASTHAN
September 26, 2007
BHADAI Vs. STATE OF RAJASTHAN & 2 ORS.
September 25, 2007
BHAGIRATH RAM Vs. STATE OF RAJASTHAN AND ORS.
May 14, 2007
BHAGIRATH SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
April 4, 2007
BHAGWAN DAS BHARGAVA & ANR. Vs. STATE AND HANSRAJ REGAR
October 4, 2007
BHAGWAN DAS MITTAL Vs. STATE OF RAJASTHAN
April 12, 2007
BHAGWATI METALS Vs. UNION OF INDIA
January 23, 2007
BHAGWATI NARAIN Vs. LRS. OF LATE SHRI GANESH NARAIN
February 23, 2007
BHAIYYAN ALIAS SHAFIULLAH Vs. STATE OF RAJASTHAN
April 6, 2007
BHAJAN LAL Vs. STATE OF RAJASTHAN
October 4, 2007
BHAL SINGH Vs. STATE OF RAJASTHAN
February 1, 2007
BHANWAR LAL Vs. STATE OF RAJASTHAN
August 3, 2007
BHANWAR LAL BUNKER Vs. STATE OF RAJASTHAN
October 22, 2007
BHANWAR LAL JAT Vs. STATE OF RAJASTHAN
December 4, 2007
BHANWAR SINGH Vs. STATE
October 10, 2007
BHANWARI DEVI AND OTHERS Vs. BHANWAR SINGH AND OTHERS
October 5, 2007
BHANWARI DEVI RAWAL (SMT.) Vs. STATE AND ORS.
May 2, 2007
BHANWARLAL @ BHANWARIA @ DUNDHIA AND ANR. Vs. STATE OF RAJASTHAN
July 12, 2007
BHANWARLAL MUFATLAL AND ANR. Vs. MANOHAR LAL
January 4, 2007
BHANWARLAL PRAJAPAT Vs. UNION OF INDIA
September 10, 2007
BHARAT Vs. STATE OF RAJASTHAN
May 24, 2007
BHARTENDU SARDA Vs. STATE OF RAJASTHAN
May 15, 2007
BHAVNA SHARMA Vs. DEVENDRA KUMAR SHARMA
April 26, 2007
BHAWANI DAYALA RAM Vs. STATE OF RAJASTHAN
February 27, 2007
BHERA RAM Vs. STATE OF RAJASTHAN
February 26, 2007
BHONTI DEVI Vs. AVTAR SINGH
October 9, 2007
BHUPENDRA SINGH Vs. UNION OF INDIA
January 16, 2007
BHURI (SMT.) AND ANR. Vs. THE MACT AND ORS.
October 5, 2007
BHUWANESHWAR SHARMA Vs. STATE OF RAJASTHAN
February 7, 2007
BILLU ALIAS SATISH Vs. STATE OF RAJASTHAN
November 14, 2007
BIRMA KANWAR AND OTHERS Vs. SIDARSJAM CHAKARA AND OTHERS
October 5, 2007
BISHANLAL Vs. BOARD OF REVENUE AND ORS.
January 4, 2007
BISHAVJEET JAT Vs. STATE OF RAJASTHAN
June 1, 2007
BOMBAY STOCK EXCHANGE LTD Vs. VIKAS WSP LTD
February 14, 2007
BRIJ MOHAN Vs. THE CIVIL JUDGE (J.D.), CHIRAWA AND OTHERS
May 28, 2007
BRIJ PRAKASH Vs. STATE OF RAJASTHAN
December 13, 2007
BRIJENDRA SINGH Vs. STATE OF RAJASTHAN
August 23, 2007
BRIJLAL Vs. KAMLESH KUMAR
November 6, 2007
BUDH SINGH AND ANR. Vs. BHARAT PETROLEUM CORP. LTD. AND ORS.
December 6, 2007
BUDHARAM Vs. RAMESH CHAND
October 4, 2007
C C E JAIPUR Vs. BANSWARA SYNTEX LTD
March 2, 2007
C W T JAIPUR Vs. SHYAM MOHAN
April 10, 2007
C.T.O., SPL. CIRCLE, AJMER Vs. SHREE CEMENT LTD., BEAWAR
July 30, 2007
CAPITAL INDUSTRIES PVT. LTD. Vs. BIKANER GYPSUM PRIVATE LTD.
July 9, 2007
CHAIRMAN MUNICIPAL BOARD Vs. MAHAVIR PRASAD SHARMA
April 17, 2007
CHAMPAWAT KISAN SEVA KENDRA Vs. UNION OF INDIA
August 22, 2007
CHAND MAL AND CO. Vs. MUNICIPAL BOARD, KISHANGARH
April 30, 2007
CHANDGI RAM Vs. STATE OF RAJASTHAN
February 8, 2007
CHANDMAL TAK Vs. STATE OF RAJASHTHAN
September 20, 2007
CHANDRA BAI Vs. KHANDAL VIPRA VIDYALAY SAMITI
July 17, 2007
CHANDRA KALA Vs. STATE OF RAJASTHAN
April 4, 2007
CHANDRA NAYAK Vs. STATE OF RAJASTHAN
April 24, 2007
CHANDRA PRAKASH Vs. RAM SINGH
July 23, 2007
CHARAN PAL SINGH Vs. STATE OF RAJASTHAN AND ORS.
January 16, 2007
CHETAN KUMAR Vs. KANTA
January 23, 2007
CHETNA DADHICH Vs. MEHRUNNISA
April 11, 2007
CHHAGAN LAL Vs. STATE OF RAJASTHAN AND ANR.
July 18, 2007
CHHAGAN SINGH Vs. STATE OF RAJASTHAN
September 24, 2007
CHHATRA RAM Vs. STATE OF RAJASTHAN AND ANR.
July 27, 2007
CHHINDER KAUR ALIAS CHHIPKALI Vs. STATE OF RAJASTHAN
September 18, 2007
CHHITAR LAL Vs. STATE OF RAJASTHAN
August 24, 2007
CHHOTA DEVI (SMT.) & ANR. Vs. STATE OF RAJASTHAN
January 25, 2007
CHHOTU RAM Vs. STATE OF RAJASTHAN
July 11, 2007
CHIEF EXECUTIVE OFFICER RAJ BOARD OF MUSLIM WAKF JALEB CHOWK JAIPUR Vs. ISLAMUDDIN
April 27, 2007
CHIRANJI LAL SHARMA Vs. R S R T C
December 5, 2007
CHOKSHI HERAEUS PVT LTD Vs. STATE
November 1, 2007
CIT Vs. RAMA INDUSTRIES
November 23, 2007
CIT Vs. MODI ENTERPRISES
September 19, 2007
CIT Vs. PREMNATH MOT
May 15, 2007
CIT Vs. HOTEL RATANADA INTERNATIONAL
May 9, 2007
CIT Vs. K C GOKHANI
January 25, 2007
COMMERCIAL TAXES OFFICER Vs. GANPATI MARBLES AND RAJSAMAND
February 12, 2007
COMMERCIAL TAXES OFFICER Vs. M R F LIMITED
April 30, 2007
COMMERCIAL TAXES OFFICER Vs. ELBEE AGENCIES
January 9, 2007
COMMERCIAL TAXES OFFICER SPECIAL CIRCLE PALI Vs. P G FOILS LIMITED
January 8, 2007
COMMISSIONER MUNICIPAL COUNCIL Vs. SATYA PRAKASH SHARMA
July 19, 2007
COMMISSIONER OF C.EX. Vs. SUNCITY ALLOYS PVT. LTD.
February 13, 2007
COMMISSIONER OF INCOME TAX Vs. PREMNATH MOTORS (RAJ.) (P.) LTD.
May 15, 2007
COMMISSIONER OF INCOME TAX Vs. HOTEL RATANADA INTERNATIONAL P. LTD.
May 9, 2007
COMMISSIONER OF INCOME TAX Vs. UDAIPUR CHEMICALS AND FERTILISERS (P) LTD
May 29, 2007
COMMISSIONER OF INCOME TAX Vs. DR A M SINGHVI
August 23, 2007
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD.
November 21, 2007
COMMISSIONER OF INCOME TAX Vs. SURAJ PRAKASH SONI
December 4, 2007
COMMISSIONER OF INCOME TAX Vs. SHIV RATAN SONI
March 28, 2007
COMMISSIONER OF INCOME TAX Vs. CHANDRA CHEMOUX
September 26, 2007
COMMISSIONER OF INCOME TAX Vs. H.H. MAHARAJA SHRI GAJ SINGH JI
September 27, 2007
COMMISSIONER OF INCOME TAX Vs. MAHESHWARI NIRMAN UDYOG
July 26, 2007
COMMISSIONER OF INCOME TAX Vs. EID MOHD NIZAMMUDIN
July 30, 2007
COMMISSIONER OF INCOME TAX Vs. ANOP UDAI WORKS
May 28, 2007
COMMISSIONER OF INCOME TAX Vs. MEENA DEVI MANSIGHKA
May 25, 2007
COMMISSIONER OF INCOME TAX Vs. LOKHPAT FILM EXCHANGE CINEMA
January 23, 2007
COMMISSIONER OF INCOME TAX Vs. AKJ GRANITES P LTD
April 6, 2007
COMMISSIONER OF INCOME TAX Vs. TARA DEVI
March 7, 2007
COMMISSIONER OF INCOME TAX Vs. JETHMAL BOOB
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. CHANDRA BOOB
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. HARISH BOOB
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. KOTA BUILDERS
September 18, 2007
COMMISSIONER OF INCOME TAX Vs. GOTAN LIME STONE KHANIJ UDYOG
September 6, 2007
COMMISSIONER OF INCOME TAX Vs. MANOHAR LAL GUPTA
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. RAJASTHAN FINANCIAL CORPORATION
October 5, 2007
COMMISSIONER OF INCOME TAX Vs. KAMAL AND CO
September 27, 2007
COMMISSIONER OF INCOME TAX Vs. D M R A W A TRUST
October 30, 2007
COMMISSIONER OF INCOME TAX Vs. ROOPCHAND NAWAL CHAND GANDHI
November 27, 2007
COMMISSIONER OF INCOME TAX Vs. CHITRA DEVI SONI
November 29, 2007
COMMISSIONER OF INCOME TAX Vs. LATE MANOHAR LAL SONI
November 23, 2007
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN ZINC LTD
November 22, 2007
COMMISSIONER OF INCOME TAX Vs. T.K. PALIWAL
February 19, 2007
COMMISSIONER OF INCOME TAX Vs. S.N. SHARMA
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. KANHAIYALAL
December 13, 2007
COMMISSIONER OF INCOME-TAX Vs. CHANDRA CHEMOUX P LTD
September 21, 2007
COMMISSIONER OF INCOME-TAX Vs. RAJ KUMAR SHARMA
April 30, 2007
COMMISSIONER OF INCOME-TAX Vs. PRAMESHWAR BOHRA
January 4, 2007
COMMISSIONER OF WEALTH TAX Vs. GAJSINGH EX-RULER OF JODHPUR
September 21, 2007
CTO, ANTI EVASION, AJMER Vs. MOHAN LAL GAUTAM CHAND, BEAWAR
May 30, 2007
CYNAMID AGRO INDIA LTD Vs. STATE
September 20, 2007
D GAUTAMCHAND BHANDARI Vs. STATE OF RAJASTHAN
March 2, 2007
DAL CHAND PALIWAL Vs. STATE OF RAJASTHAN AND ORS.
March 22, 2007
DALCHAND MENARIA Vs. STATE OF RAJASTHAN AND ORS.
October 4, 2007
DAMODAR ROPEWAYS AND CONSTRUCTION COMPANY PVT LTD Vs. STATE OF RAJASTHAN
September 18, 2007
DARBARA SINGH Vs. STATE OF RAJASTHAN & ANR.
July 26, 2007
DATU MAL AND ORS. Vs. SETH MADAN GOPAL AND ORS.
July 26, 2007
DAULA RAM Vs. SAJJAN KANWAR
May 31, 2007
DAULAT RAM Vs. STATE OF RAJASTHAN AND ORS.
May 14, 2007
DEEN DAYAL Vs. STATE OF RAJASTHAN
September 14, 2007
DEEPAK Vs. STATE OF RAJASTHAN
September 14, 2007
DEPUTY COMMISSIONER Vs. RAJASTHAN STATE ELECTRICITY
November 13, 2007
DEV KISHAN BHATI Vs. STATE OF RAJASTHAN
July 23, 2007
DEV KUMAR Vs. STATE OF RAJASTHAN AND ORS.
January 9, 2007
DEVBAN GOSWAMI Vs. STATE OF RAJASTHAN AND ORS.
April 16, 2007
DEVENDRA KUMAR DUBEY Vs. STATE OF RAJASTHAN AND ORS.
July 5, 2007
DEVENDRA KUMAR NIWAN Vs. THE STATE OF RAJASTHAN
November 2, 2007
DEVENDRA SINGH Vs. STATE OF RAJASTHAN
February 21, 2007
DEVI LAL Vs. STATE OF RAJASTHAN
August 23, 2007
DEVI LAL Vs. STATE OF RAJASTHAN
December 13, 2007
DEVI LAL THRO HIS LRS Vs. ADDL. DISTRICT JUDGE SANGARIA
April 26, 2007
DEVI SINGH AND ANR. Vs. STATE OF RAJASTHAN
July 25, 2007
DEVILAL Vs. STATE OF RAJASTHAN
September 12, 2007
DHAKAR CHHATRAWAS SAMITI Vs. STATE OF RAJASTHAN
October 29, 2007
DHANNA RAM Vs. STATE OF RAJASTHAN AND ORS.
October 23, 2007
DHANNA RAM CHOUDHARY Vs. STATE OF RAJASTHAN
November 14, 2007
DHANNA SINGH Vs. STATE OF RAJASTHAN
August 13, 2007
DHANNI DEVI Vs. STATE OF RAJASTHAN
July 3, 2007
DHANPAL Vs. STATE OF RAJASTHAN
January 5, 2007
DHAPU DEVI AND OTHERS Vs. GIRDHARILAL AND OTHERS
October 5, 2007
DHARAM PAL Vs. STATE OF RAJASTHAN
July 2, 2007
DHARIYA ALIAS DHARA SINGH Vs. STATE OF RAJASTHAN
October 29, 2007
DHARMA DEVI Vs. STATE OF RAJASTHAN
March 8, 2007
DHARMENDRA KUMAR VISHNOI Vs. STATE OF RAJASTHAN
January 4, 2007
DHARMI BAI Vs. PRAMOD KUMAR
August 7, 2007
DHIRENDRA MANHARBHAI Vs. STATE
February 13, 2007
DILIP JAIN Vs. STATE OF RAJASTHAN
March 13, 2007
DILIP SINGH SOLANKI Vs. STATE OF RAJASTHAN
December 13, 2007
DINESH Vs. STATE OF RAJASTHAN
March 8, 2007
DINESH BOHRA Vs. STATE OF RAJASTHAN
August 29, 2007
DINESH CHANDRA SWAMI Vs. MAHESH CHANDRA SWAMI
January 19, 2007
DINESH CHANDRA SWAMI Vs. A MOHAMMAD MADANI
July 17, 2007
DINESH JANGID Vs. LAXMI KANT JANGID
April 4, 2007
DINESH KUMAR Vs. STATE OF RAJASTHAN
April 25, 2007
DINESH KUMAR Vs. STATE OF RAJASTHAN
May 14, 2007
DINESH KUMAR ALIAS LEELU Vs. STATE OF RAJASTHAN
May 22, 2007
DINESH POUCHES LTD Vs. STATE OF RAJASTHAN
August 21, 2007
DIRECTOR OF ESTATE Vs. MAHARAJA BRIGADIER SAWAI BHAWANI SINGH AND ORS
March 14, 2007
DIVISIONAL RAILWAY MANAGER Vs. JUDGE, LABOUR COURT
February 15, 2007
DIVYA DEVI (SMT.) Vs. BHAGWAN DAS
January 4, 2007
DR. BRIJBHUSHAN BANSAL Vs. N.C.B.,JODHPUR
January 19, 2007
DR. DILIP KUMAR SHARMA Vs. HANUMAN SAHAY AND OTHERS
October 5, 2007
DR. HARI SINGH RATHORE Vs. NUCLEAR POWER CORPORATION OF INDIA LTD.
March 7, 2007
DR. JAGAT SINGH Vs. U.O.I. THROUGH CBI
May 29, 2007
DR. NARENDRA KUMAR Vs. STATE
December 6, 2007
DR. NARESH JOSHI Vs. STATE OF RAJASTHAN AND OTHERS
May 17, 2007
DUNDA @ SIRAJUDDIN Vs. STATE OF RAJASTHAN
August 31, 2007
DUNGARPUR KENDRIYA SAHKARI BANK Vs. BASANT LAL AND ANR.
July 4, 2007
DURGA DEVI Vs. BADRI NARAIN
March 1, 2007
DURGA SHANKAR S/O RAMDAN JI BARATH Vs. BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
September 25, 2007
DURGESH SHARMA Vs. STATE OF RAJASTHAN
September 24, 2007
DWARKA PRASAD Vs. ADJ BHARATPUR
August 2, 2007
DWARKA PRASAD AND ANR. Vs. BRIJ MOHAN AND ORS.
November 21, 2007
EAST INDIA HOTELS LTD Vs. STATE OF RAJASTHAN
January 5, 2007
EASTERN TRACK UDYOG PVT LTD Vs. UNION OF INDIA
December 7, 2007
EDUCATIONAL SOCIETY OF SOPHIA HIGH SCHOOL MOUNT ABU Vs. RAJASTHAN NON-GOVT EDUCATIONAL INSTITUTIONS TRIBUNAL JAIPUR
April 25, 2007
ESHAQ AND ANR. Vs. STATE OF RAJASTHAN
March 19, 2007
EX HAVALDAR BIRDA RAM Vs. UNION OF INDIA
January 31, 2007
EX HAVALDAR BIRDA RAM Vs. UNION OF INDIA AND OTHERS
March 31, 2007
EXECUTIVE ENGINEER Vs. VIJAY DUTT VYAS AND ANR.
January 4, 2007
EXECUTIVE ENGINEER PRS IRRIGATION DEPARTMENT, RAWATBHATA AND ANR. Vs. MOHD. MOHISEEM AND ORS.
November 5, 2007
FARHA Vs. KAMRUL ABDEEN
June 1, 2007
FATEH LAL Vs. BHAGWATI LAL
October 25, 2007
FEDERATION OF MINING ASSOCIATION OF RAJASTHAN Vs. UNION OF INDIA
February 1, 2007
FOOD CORPORATION OF INDIA Vs. NIYAZ MOHAMMAD
March 15, 2007
G P AGRAWAL Vs. RAJASTHAN HOUSING BOARD
December 11, 2007
G S SANDHU Vs. RAJASTHAN VIKAS SANSTHAN
December 3, 2007
G SACHIDANAND Vs. STATE BANK OF BIKANER AND JAIPUR AND OTHERS
December 11, 2007
G.B. REDDY & ORS. Vs. STATE OF RAJ. & ANR.
September 21, 2007
GAJ SINGH Vs. STATE OF RAJASTHAN
September 7, 2007
GAJANAND SHARMA Vs. STATE OF RAJASTHAN AND ORS.
July 25, 2007
GAJENDRA Vs. STATE OF RAJASTHAN
March 1, 2007
GANESH CHANDRA JOSHI Vs. UNION OF INDIA
January 17, 2007
GANESH LAL Vs. JUDGE INDUSTRIAL DISPUTES TRIBUNAL
January 12, 2007
GANGA DEVI Vs. O S MOTORS LTD
March 1, 2007
GANGA DEVI AND ORS. Vs. MAINUDEEN AND ORS.
December 5, 2007
GANGA SAHAY Vs. RAVIKANT ARYA
May 2, 2007
GANGOTRI ENTERPRISES LIMITED Vs. STATE OF RAJASTHAN
October 24, 2007
GANRAJ Vs. STATE OF RAJASTHAN
July 9, 2007
GARIMA DIXIT Vs. UNIVERSITY OF RAJASTHAN
May 23, 2007
GAURA DEVI (SMT.) AND ORS. Vs. MR. KISHAN LAL AND ANR.
July 20, 2007
GAURI SHANKER OJHA Vs. BOPALWAL ARYA HIGHER SECONDARY SCHOOL, MANAGING COMMITTEE AND ORS.
January 19, 2007
GAUTAM CHAND JAIN Vs. RIICO LTD
May 9, 2007
GAVRA DEVI (SMT.) AND ORS. Vs. BOARD OF REVENUE AND ORS.
October 11, 2007
GAYAD SINGH AND ORS. Vs. STATE OF RAJASTHAN
April 16, 2007
GAYATRI PARIVAR TRUST Vs. STATE OF RAJASTHAN
August 29, 2007
GEE KAY CEMENT PRIVATE LTD Vs. STATE OF RAJASTHAN
October 23, 2007
GEETA DEVI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
July 5, 2007
GEETA DEVI KHUTENTA Vs. DEBTS RECOVERY TRIBUNAL JAIPUR
November 14, 2007
GEO MILLER Vs. CHAIRMAN RAJASTHAN VIDYUT UTPADAN NIGAM LTD
January 25, 2007
GHAN SHYAM Vs. D C KAUSHAL
August 22, 2007
GHANSHYAM DAS AGARWAL Vs. OM PRAKASH AGARWAL
April 19, 2007
GHANSHYAM DAS CHOUDHARY Vs. MANOJ KUMAR
September 13, 2007
GHANSHYAM DAS MOOLRAJANI Vs. ENFORCEMENT DIRECTORATE
April 10, 2007
GHANSHYAM SHARMA Vs. MANAGEMENT HINDUSTAN MACHINE TOOLS LTD.
December 18, 2007
GHANSHYAM SONI Vs. STATE OF RAJASTHAN
July 26, 2007
GHASI LAL Vs. STATE OF RAJASTHAN
August 8, 2007
GHEESA LAL ALIAS BANWARI Vs. STATE OF RAJASTHAN
August 2, 2007
GHEWAR CHAND SONI Vs. STATE OF RAJASTHAN
August 24, 2007
GHEWAR RAM Vs. STATE OF RAJASTHAN
July 17, 2007
GIRDHARI LAL Vs. STATE OF RAJASTHAN
March 14, 2007
GIRDHARI LAL Vs. JABBAR SINGH AND ORS.
March 1, 2007
GIRIJA Vs. DIVYA KUMAR
May 1, 2007
GIRRAJ GOYAL Vs. STATE OF RAJASTHAN
May 25, 2007
GITA DEVI Vs. RECOVERY TRIBUNAL JAIPUR
November 14, 2007
GOGA Vs. SH.RATAN SINGH
July 19, 2007
GOMA RAM Vs. LABOUR COURT
May 17, 2007
GOPA RAM Vs. ELECTION TRIBUNAL BIKANER
January 11, 2007
GOPAL Vs. STATE OF RAJASTHAN
January 19, 2007
GOPAL Vs. STATE OF RAJASTHAN
February 8, 2007
GOPAL Vs. STATE OF RAJASTHAN
February 12, 2007
GOPAL KRISHAN PAREEK Vs. BHAWANI SHANKER
April 13, 2007
GOPAL MILL MAZDOOR UNION Vs. STATE OF RAJASTHAN
November 13, 2007
GOPAL RAM AND ORS. Vs. SHANKER LAL AND ORS.
September 21, 2007
GOPAL SINGH Vs. THE ELECTION TRIBUNAL-CUM-CJ(SD) NO. 3 AND ORS.
October 9, 2007
GOPAL SINGH Vs. GAJ SINGH
July 18, 2007
GOPALI Vs. LAXMI NARAIN
January 2, 2007
GOPI BAI Vs. GOVIND RAM
February 5, 2007
GOPI LAL Vs. STATE OF RAJASTHAN AND ANOTHER
August 9, 2007
GOPI RAM Vs. STATE OF RAJASTHAN
November 21, 2007
GOPI RAM AND ORS Vs. STATE OF RAJASTHAN AND ORS
July 11, 2007
GOPILAL Vs. UNION OF INDIA
July 13, 2007
GORDHAN DAS Vs. SOM DUTT
May 9, 2007
GOVERDHAN DAS KESWANI Vs. STATE OF RAJASTHAN
July 18, 2007
GOVIND M PUJARA Vs. BANK OF INDIA
September 27, 2007
GOVIND N LATA Vs. R S AGR MAR BOARD
January 18, 2007
GOVIND RAM Vs. STATE AND ORS.
March 7, 2007
GOVINDA Vs. STATE OF RAJASTHAN
February 28, 2007
GOYAL BUITUMINS INDIA Vs. JAIPUR DEVELOPMENT AUTHORITY
January 12, 2007
GRAM PANCHAYAT MANOHARPUR Vs. ASHOK KUMAR SHARMA
February 1, 2007
GROUP CAPT M S BHATNAGAR Vs. UNION OF INDIA
July 2, 2007
GULAB CHAND AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 2, 2007
GULAB RAM Vs. STATE OF RAJASTHAN AND ANR.
July 4, 2007
GULJAG INDUSTRIES LTD Vs. UNION OF INDIA
January 11, 2007
GULSHER Vs. STATE OF RAJASTHAN
May 25, 2007
GUNVANTI Vs. LEGAL REPRESENTATIVES OF LATE SHRO MOOL CHAND
November 6, 2007
GURMEET SINGH Vs. STATE OF RAJASTHAN
December 7, 2007
GURU GOVIND SINGH GURUDWARA SINGH SABHA SAMITI Vs. STATE OF RAJASTHAN AND ORS.
July 9, 2007
GURUDEO SINGH AND ORS. Vs. THE COLLECTOR AND ORS.
September 27, 2007
GURUKUL MEDICAL INSTITUTE OF ELECTROPATHY AND HOSPITAL Vs. STATE OF RAJASTHAN AND ORS.
October 9, 2007
GYAN CHAND Vs. STATE OF RAJASTHAN
August 1, 2007
GYARASI DEVI Vs. RAMESH KUMAR YADAV
October 5, 2007
HABIBAN Vs. MEHBOOB ALI AND ORS.
March 14, 2007
HAFIZ MOHAMMED Vs. ASSISTANT COMMISSIONER
November 22, 2007
HALWAI SAMITI Vs. JAI SINGH
March 30, 2007
HANSRAJ Vs. GURDIDAR SINGH
July 26, 2007
HANUMAN Vs. STATE OF RAJASTHAN
April 5, 2007
HANUMAN RAM Vs. STATE OF RAJASTHAN
November 16, 2007
HANUMAN SINGH Vs. STATE OF RAJASTHAN
July 31, 2007
HAR DAS Vs. MANI RAM
January 19, 2007
HAR LAL Vs. BAJRANG LAL AND ORS.
January 16, 2007
HARAK LAL Vs. MANAK CHAND
January 3, 2007
HARBHAJAN Vs. STATE OF RAJASTHAN
July 9, 2007
HARI CHAND Vs. STATE OF RAJASTHAN AND ORS.
March 16, 2007
HARI KISHAN Vs. APPELLATE RENT TRIBUNAL
August 16, 2007
HARI MOHAN SHARMA Vs. SANTOSH PAREEK
January 19, 2007
HARI OM AGARWAL Vs. RAJASTHAN NON-GOVERNMENT
November 19, 2007
HARI PRASAD Vs. MADAN LAL
March 1, 2007
HARI PRASAD SWAMI Vs. STATE OF RAJASTHAN AND OTHERS
October 9, 2007
HARI RAM ALIAS PAPIYA Vs. STATE OF RAJASTHAN
August 16, 2007
HARICHARAN Vs. ABDUL RAHMAN
October 5, 2007
HARISH Vs. STATE OF RAJASTHAN
December 5, 2007
HARISH AND ANR. Vs. ROSHAN BAHETI
December 8, 2007
HARISH MOURYA Vs. STATE OF RAJASTHAN
September 7, 2007
HARIYA @ HARI SINGH Vs. STATE OF RAJASTHAN
September 19, 2007
HARNAND RAM AND OTHERS Vs. STATE OF RAJASTHAN
December 13, 2007
HARNARAIN Vs. STATE OF RAJASTHAN & ORS.
August 13, 2007
HARPAL SINGH Vs. STATE OF RAJASTHAN
December 11, 2007
HARSH VARDHAN KEJRIWAL Vs. MADHAV NAGAR GRAH NIRMAN SAHKARI SAMITI LTD
March 23, 2007
HARSWAROOP Vs. STATE OF RAJASTHAN
May 17, 2007
HAVA SINGH Vs. STATE OF RAJASTHAN
July 30, 2007
HEERA BAI AND ANOTHER Vs. MOHD. RAFEEQ AND OTHERS
February 22, 2007
HEERA LAL Vs. ADDL DISTRICT JUDGE NO 2 ALWAR
April 12, 2007
HEERA LAL MEENA Vs. STATE OF RAJASTHAN
August 29, 2007
HEERA SINGH Vs. STATE OF RAJASTHAN
April 13, 2007
HEM CHAND GOVIL Vs. INCOME TAX SETTLEMENT COMMISSION
March 13, 2007
HEM SINGH & ANR. Vs. STATE OF RAJASTHAN & ORS.
September 10, 2007
HET RAM Vs. STATE OF RAJASTHAN
February 23, 2007
HINDUSTAN ZINE LIMITED Vs. PRADEEP SIROYA
March 19, 2007
HIRA LAL Vs. STATE OF RAJASTHAN
February 5, 2007
HOTEL CHANDRA MAHAL Vs. REGIONAL DIRECTOR E S I CORPORATION
March 15, 2007
HOTEL MERU PALACE KARAMCHARI SANGTHAN Vs. STATE OF RAJASTHAN
September 10, 2007
HOTEL RESIDENCY PALACE Vs. STATE OF RAJASTHAN
February 20, 2007
HYDERABAD INDUSTRIES LTD Vs. STATE OF RAJASTHAN
August 2, 2007
IBP COMPANY LIMITED Vs. KISSAN SERVICE CENTRE
September 18, 2007
IIIYAS ALIAS IIIYAR Vs. STATE OF RAJASTHAN
July 25, 2007
IKLIWAR Vs. STATE OF RAJASTHAN
July 9, 2007
IN RE: MANGALAM CEMENT LTD. Vs. STATE
November 30, 2007
IN RE: SCHEME OF AMALGAMATION BETWEEN AKSH BROADBAND LIMITED (TRANSFEROR COMPANY) AND AKSH OPTIFIBRE LIMITED (TRANSFEREE COMPANY) Vs. STATE
February 23, 2007
INAMUDDIN Vs. STATE
November 2, 2007
INANI SECURITIES AND INVESTMENT LTD. Vs. RESERVE BANK OF INDIA AND ORS.
March 16, 2007
INDERJIT SINGH Vs. UNION OF INDIA
February 14, 2007
INDERPAL SINGH Vs. AVTAR SINGH
March 22, 2007
INDIAN ASTHAMA CARE SOCIETY Vs. STATE OF RAJASTHAN
August 29, 2007
INDIAN HOTELS CO LTD Vs. STATE OF RAJASTHAN
April 2, 2007
INDUSTRIAL AREA MANUFACTURERS ASSOCIATION Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
May 23, 2007
INSTRUMENTATION LIMITED, KOTA Vs. STATE OF RAJASTHAN AND OTHERS
October 22, 2007
ISHWAR SINGH Vs. BAGA RAM
February 9, 2007
ISLAM Vs. STATE OF RAJASTHAN
May 15, 2007
J K CEMENT WORKS Vs. COMMISSIONER OF CENTRAL EXCISE & CUSTOMS, JAIPUR
February 12, 2007
J K SYNTHETICS LTD Vs. LABOUR COURT KOTA
January 23, 2007
J.K. CEMENT WORKS Vs. STATE OF RAJASTHAN AND ORS.
March 13, 2007
JAFAR MOHD SHAH Vs. STATE OF RAJATHAN
March 2, 2007
JAGAT EXPLOSIVES Vs. ASSISTANT COMMISSIONER OF INCOME
August 2, 2007
JAGAT SINGH Vs. STATE OF RAJASTHAN
September 26, 2007
JAGDISH AND ANOTHER Vs. STATE OF RAJASTHAN
November 22, 2007
JAGDISH KUMAR Vs. STATE
September 24, 2007
JAGDISH NARAIN Vs. STATE OF RAJASTHAN
February 1, 2007
JAGDISH PRASAD Vs. STATE
October 26, 2007
JAGDISH PRASAD Vs. STATEOFRAJASTHAN
October 22, 2007
JAGDISH PRASAD Vs. DISTRICT COLLECTOR AND ANR.
January 24, 2007
JAGDISH SHARMA Vs. UNION OF INDIA
July 20, 2007
JAGDISH SINGH ALIAS PAPPU Vs. STATE OF RAJASTHAN
August 10, 2007
JAGGA Vs. STATE
November 23, 2007
JAGMOHAN KUMAR Vs. STATE OF RAJASTHAN AND ANR.
May 28, 2007
JAGRAM VISHNOI Vs. DISTRICT SUPPLY OFFICER AND ANR.
October 25, 2007
JAHANGIR KHAN AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
April 9, 2007
JAI GLASSKOW Vs. COMMERCIAL TAXES OFFICER
May 18, 2007
JAI PRAKASH Vs. STATE OF RAJASTHAN
July 25, 2007
JAI PRAKASH Vs. STATE OF RAJASTHAN
September 7, 2007
JAI PRAKASH CHOBISA Vs. STATE OF RAJASTHAN AND ORS.
January 15, 2007
JAI SINGH Vs. STATE OF RAJASTHAN
March 30, 2007
JAI SINGH Vs. STATE OF RAJASTHAN
August 1, 2007
JAI SINGH Vs. STATE OF RAJASTHAN
February 9, 2007
JAIMAL RAM AND PARTY Vs. COMMISSIONER OF INCOME TAX-II
February 9, 2007
JAIN CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ANR.
November 16, 2007
JAINA JEWELERY COMPANY Vs. UNION OF INDIA
September 19, 2007
JAIPUR ALOO ARATIA SANGH Vs. STATE OF RAJASTHAN
July 25, 2007
JAIPUR VIDHYUT VITRAN NIGAM LTD. THROUGH ITS CHAIRMAN AND ANR. Vs. MAHAVEER PRASAD JAIN S/O SHRI DAULAT MAL JAIN
December 19, 2007
JALANI ENTERPRISES Vs. C.T.O.
August 30, 2007
JAMBU KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
March 16, 2007
JAMEEL AHMED Vs. STATE OF RAJASTHAN AND ORS.
January 5, 2007
JAMEEL AHMED Vs. STATE OF RAJASTHAN
January 1, 2007
JAMEELA BANO Vs. STATE OF RAJASTHAN
January 18, 2007
JAMIL Vs. STATE OF RAJASTHAN
May 17, 2007
JAMNA AND OTHERS Vs. STATE OF RAJASTHAN
November 29, 2007
JAMNA SINGH Vs. STATE OF RAJASTHAN
September 17, 2007
JANNAT FIRDOSH AND ANR. Vs. ALFU AND ORS.
September 5, 2007
JASPAL SINGH Vs. STATE OF RAJASTHAN & ANR.
July 24, 2007
JASVEER SINGH AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
August 23, 2007
JAWAHAR SINGH Vs. CENTRAL BUREAU OF NARCOTICS
February 6, 2007
JEET SINGH Vs. STATE OF RAJASTHAN
September 18, 2007
JEEVAN SINGH AND ANR Vs. STATE OF RAJASTHAN
February 26, 2007
JINYA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
May 4, 2007
JITENDER KUMAR Vs. STATE OF RAJASTHAN THROUGH P.P.
October 1, 2007
JITENDRA Vs. STATE OF RAJASTHAN
April 20, 2007
JITENDRA KUMAR MEENA Vs. DIRECTOR PRIMARY AND SECONDARY EDUCATION
March 8, 2007
JODHPUR CHARTERED ACCOUNTANT Vs. UNION OF INDIA
October 9, 2007
JODHPUR CITY BUS OWNERS UNION Vs. STATE OF RAJASTHAN
August 30, 2007
JODHPUR NAGRIK SAHKARI BANK LTD. Vs. STATE OF RAJASTHAN AND ORS.
September 11, 2007
JODHRAJ GURJAR Vs. STATE OF RAJASTHAN AND ORS.
February 6, 2007
JUHARU KHAN S/O. SUMER KHAN Vs. STATE OF RAJASTHAN
February 1, 2007
JUHURU KHAN @ ZAMIL @ CHHOTE KHAN Vs. STATE OF RAJASTHAN THRO ITS PP
April 25, 2007
JYOTI CHAUHAN Vs. R.P.S.C.
November 1, 2007
JYOTI DEVI SONI Vs. GOURI SHANKAR SONI
April 16, 2007
K L BIHANI Vs. VIMLA DEVI
May 31, 2007
K SHRINGI Vs. NUCLEAR POWER CORP OF INDIA LTD
May 20, 2007
K SHRINGI Vs. NUCLEAR POWER CORPORATION OF INDIA LTD
May 10, 2007
KAILASH Vs. STATE OF RAJASTHAN
July 2, 2007
KAILASH BEHARI MATHUR Vs. DISTRICT AND SESSION JUDGE
February 26, 2007
KAILASH CHAND AGARWAL Vs. STATE & ANR.
November 15, 2007
KAILASH CHAND MEENA Vs. STATE OF RAJASTHAN
January 18, 2007
KAILASH CHAND SHARMA Vs. SUNITA SHARMA
May 30, 2007
KAILASH DEVI Vs. ADDL. DISTT. JUDGE
December 3, 2007
KAILASH SINGH Vs. RAMVEER SINGH
September 27, 2007
KALA ALIAS KHARABANGA ALIAS RAJVEER Vs. STATE OF RAJASTHAN
July 13, 2007
KALAWATI MEENA Vs. STATE OF RAJASTHAN AND OTHERS
November 16, 2007
KALIKA PRASAD SHUKLA Vs. UNION OF INDIA (UOI) AND ORS.
January 19, 2007
KALU Vs. STATE OF RAJASTHAN
November 15, 2007
KALU @ SHAFIQ Vs. SATE OF RAJASTHAN
September 26, 2007
KALU LAL Vs. STATE OF RAJASTHAN
December 3, 2007
KALU SINGH Vs. NATHU SINGH
April 20, 2007
KALURAM Vs. STATE OF RAJASTHAN
September 3, 2007
KALYAN SAHAI Vs. STATE OF RAJASTHAN
January 16, 2007
KALYAN SAHAI KEDAWAT Vs. STATE OF RAJASTHAN
November 6, 2007
KAMAL KISHORE Vs. STATE OF RAJASTHAN
December 7, 2007
KAMLA Vs. STATE OF RAJASTHAN
May 1, 2007
KAMLA Vs. KAJOD
March 13, 2007
KAMLESH Vs. STATE OF RAJASTHAN
March 1, 2007
KAMLESH PAHADIA Vs. STATE OF RAJASTHAN
April 25, 2007
KANA RAM Vs. SMT. KISTURI DEVI
January 12, 2007
KANA RAM Vs. BOARD OF REVENUE AND ORS.
August 29, 2007
KANCHAN Vs. KAMAL KUMAR
October 11, 2007
KANHAIALAL JANGID Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 2, 2007
KANHAIYA LAL Vs. SARJU PRASAD AND ORS.
July 11, 2007
KANHAIYA LAL SHARMA Vs. SMT. NARENDRA KANWAR AND ANR.
April 2, 2007
KANHIYA LAL (D) THROUGH LRS Vs. DAYAL DAS (D) THROUGH LRS
April 30, 2007
KARAMAT Vs. STATE AND GOVIND DETHA
September 24, 2007
KARAN SINGH Vs. STATE OF RAJASTHAN
August 9, 2007
KARAN SINGH Vs. STATE OF RAJASTHAN AND ORS.
November 21, 2007
KARNAIL SINGH AND ORS. Vs. THE BOARD OF REVENUE AND ANR.
January 12, 2007
KARTAR SINGH Vs. BOARD OF REVENUE
August 10, 2007
KASHI RAM Vs. RAJA RAM
May 17, 2007
KASHI RAM Vs. MALLU RAM @ MANI RAM
May 17, 2007
KAVITA Vs. STATE OF RAJASTHAN
September 20, 2007
KEDAR Vs. STATE OF RAJASTHAN
September 7, 2007
KEDAR DAS Vs. SURESH KUMAR
January 5, 2007
KEDAR LAL Vs. RAM DAYAL
April 27, 2007
KEDHARNATH MEGHWAL Vs. STATE OF RAJASTHAN
May 3, 2007
KELI DEVI (SMT.) Vs. RAJASTHAN STATE ROAD TRANSPORT CORPORATION AND ANR.
April 16, 2007
KESHAV SINGH AND ANOTHER Vs. BOARD OF REVENUE, AJMER AND OTHERS
November 14, 2007
KESRI VANASPATI PRODUCTS LIMITED Vs. INDUSTRIAL DEVELOPMENT BANK
January 23, 2007
KHANDELIA OIL AND GENERAL MILLS Vs. STATE OF RAJASTHAN
August 3, 2007
KHAWAJU KHAN Vs. STATE OF RAJASTHAN
May 24, 2007
KHAYALI LAL Vs. ISAMIYA
November 1, 2007
KHEL DAS Vs. VIRENDRA SINGH & ORS
October 11, 2007
KHEM CHAND ALIAS KHEMESH Vs. STATE OF RAJASTHAN
August 3, 2007
KHURSHID @ KHURSHED Vs. STATE OF RAJASTHAN
February 19, 2007
KIRAN DEVI Vs. VINOD KUMAR GUPTA
May 3, 2007
KIRAN KAMRA Vs. STATE OF RAJASTHAN
March 26, 2007
KIRTA RAM Vs. STATE OF RAJASHTHAN
July 16, 2007
KISHAN SINGH Vs. STATE OF RAJASTHAN
May 7, 2007
KISHAN SINGH Vs. STATE OF RAJASTHAN
January 3, 2007
KISTUR CHAND AND ORS. Vs. STATE OF RAJASTHAN
June 1, 2007
KISTURA Vs. BOARD OF REVENUE
October 29, 2007
KOHEERA FINISHING CENTRE Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
August 23, 2007
KOMAL DEVI (SMT.) AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 5, 2007
KOTA MINI BUS MALIK SANGH Vs. STATE OF RAJASTHAN
July 24, 2007
KRISHAN KUMAR Vs. STATE OF RAJASTHAN
March 15, 2007
KRISHAN LAL @ VINOD @ RAJENDRA Vs. STATE OF RAJASTHAN
April 26, 2007
KRISHNA BALDEV SHARMA Vs. STATE OF RAJASTHAN & ANOTHER
May 15, 2007
KRISHNA CHAND Vs. STATE OF RAJASTHAN
October 5, 2007
KRISHNA KEJRIWAL Vs. STATE OF RAJASTHAN
March 13, 2007
KRISHNA KUMAR RATWAT Vs. UNION OF INDIA
May 31, 2007
KRISHNA KUMARI Vs. STATE OF RAJASTHAN
January 16, 2007
KULDEEP SINGH Vs. STATE OF RAJASTHAN
May 14, 2007
KUMBH SINGH Vs. U.I.T.
March 26, 2007
KUNAL PANCHAL Vs. STATE OF RAJASTHAN
January 10, 2007
KUNJI Vs. STATE OF RAJASTHAN
July 6, 2007
KUSHAL KARAN Vs. LRS. OF ANANTRAM AND ORS.
January 15, 2007
KUSUM LATA Vs. STATE OF RAJASTHAN
April 13, 2007
L RS OF SIREKANWAR MALOO Vs. DAUDAS MANTRI
October 1, 2007
LACHHI RAM AND ORS. Vs. BOARD OF REVENUE AND ANR.
March 13, 2007
LADA RAM @ LADU RAM Vs. THE MUNICIPAL BOARD AND ANR.
April 24, 2007
LADDU GOPAL Vs. STATE OF RAJASTHAN
January 3, 2007
LADU LAL Vs. UNION OF INDIA (UOI) AND ORS.
May 11, 2007
LADU LAL AND ANR. Vs. SMT. JASODA DEVI AND ORS.
September 3, 2007
LADU RAM Vs. STATE OF RAJASTHAN
July 13, 2007
LADULAL AND ANR. Vs. SMT. MUNNI DEVI
July 25, 2007
LAKHAN Vs. STATE OF RAJASTHAN
August 7, 2007
LAKHAN LAL MEENA Vs. UNION OF INDIA (UOI) AND ORS.
July 4, 2007
LAKSHMI Vs. MUKESH MORDIA
February 20, 2007
LALA ALIAS ASHOK Vs. STATE OF RAJASTHAN
September 14, 2007
LALA RAM ALIAS JITENDRA Vs. STATE OF RAJASTHAN
August 17, 2007
LALIT KUMAR Vs. UNION OF INDIA
March 16, 2007
LATE SHRI PUKHRAJ GEHLOT Vs. RAJASTHAN CIVIL SERVICES
March 1, 2007
LAXMAN Vs. STATE OF RAJASTHAN
July 9, 2007
LAXMAN LILANI Vs. AJMER VIDHYUT VITRAN NIGAM LTD. AND ANR.
April 25, 2007
LAXMAN SINGH Vs. STATE OF RAJASTHAN
May 16, 2007
LAXMAN SINGH & ANR. Vs. STATE & ANR.
February 11, 2007
LAXMI (MST.) AND ORS. Vs. RAJENDRA AND ORS.
September 11, 2007
LAXMI DEVI Vs. RAMPHOOL
March 1, 2007
LAXMI ENGINEERING INDUSTRIES Vs. INCOME-TAX OFFICER
December 13, 2007
LAXMI LAL Vs. STATE OF RAJASTHAN
September 17, 2007
LAXMI NARAYAN Vs. NATHDWARA TEMPLE BOARD
December 19, 2007
LAXMI NARAYAN AND ANOTHER Vs. STATE OF RAJASTHAN
August 16, 2007
LAXMI NARAYAN AND ANR. Vs. SHAKUR MOHD. AND ORS.
February 27, 2007
LEELA DEVI (SMT.) AND ANR. Vs. SOHAN LAL AND ORS.
February 27, 2007
LEELA RAM AND ASHOK Vs. STATE OF RAJASTHAN
August 24, 2007
LEELA SHARMA Vs. STATE OF RAJASTHAN
September 21, 2007
LORD VENKETSHWARA CATERERS Vs. COMMERCIAL TAXES OFFICER ANTI
July 30, 2007
LORDS CHLORO ALKALI LTD. Vs. STATE
March 15, 2007
LRS OF MOHAN SINGH Vs. UNION OF INDIA & ORS
July 12, 2007
LRS. OF ABDUL SATTAR Vs. SUGANLAL AND ANR.
November 13, 2007
LRS. OF BASTI RAM Vs. THE STATE OF RAJASTHAN AND ORS.
September 12, 2007
LRS. OF HIMMAT SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 3, 2007
LRS. OF JAMIL AHMED Vs. R.S.E.B. AND ORS.
November 1, 2007
LRS. OF NATHI LAL Vs. SHIVDAN SINGH AND ORS.
November 1, 2007
LRS. OF NAZAR SINGH Vs. BOARD OF REVENUE AND ORS.
January 4, 2007
LRS. OF NETRAM AND ANR. Vs. BOARD OF REVENUE AND ORS.
July 26, 2007
LRS. OF SHRI KANHAYA LAL Vs. JABBAR SINGH AND ORS.
November 13, 2007
LUKMAN KHAN Vs. STATE OF RAJASTHAN AND ANR.
May 28, 2007
LURGI METALLURGIE GMBH Vs. UNION OF INDIA
July 24, 2007
M C GULECHA Vs. STATE OF RAJASTHAN
October 29, 2007
M D S UNIVERSITY Vs. KAILASH CHAND
March 8, 2007
M.D.S. UNIVERSITY, AJMER Vs. KAILASH CHAND AND ANR.
October 29, 2007
M.L. RAJPUROHIT Vs. STATE AND ORS.
February 26, 2007
MADAN LAL Vs. PUSPA DEVI
April 17, 2007
MADAN LAL Vs. STATE OF RAJASTHAN
May 15, 2007
MADAN LAL Vs. THE STATE OF RAJASTHAN AND ORS.
May 11, 2007
MADAN MOHAN Vs. STATE OF RAJASTHAN
July 4, 2007
MADAN MOHAN AHIR Vs. STATE OF RAJASTHAN
May 22, 2007
MADAN SINGH Vs. MOHAN DAS
March 13, 2007
MADAN SINGH Vs. STATE OF RAJASTHAN
January 12, 2007
MADANLAL Vs. ANAR DEVI AND ANR.
January 2, 2007
MADHO SINGH Vs. STATE AND ORS.
May 3, 2007
MADHO SINGH BHATI Vs. DISTRICT COLLECTOR
May 17, 2007
MADHU Vs. MUKESH NARYAR
May 18, 2007
MADHU PAREEK Vs. MAHESH KUMAR
January 19, 2007
MAHARAO BRIJRAJ SINGH Vs. SARAWATI DEVI SHARMA ALIAS PODDARNI
August 6, 2007
MAHAVEER Vs. STATE OF RAJASTHAN
August 3, 2007
MAHAVEER Vs. STATE OF RAJASTHAN
October 30, 2007
MAHAVEER OIL INDUSTRIES Vs. C T O BARMER
February 15, 2007
MAHAVEER SINGH Vs. GENERAL MANAGER PASCHIMI RAJASTHAN DUGDH UPTPADAK SAHAKARI SANGH LTD
September 10, 2007
MAHAVEER SINGH Vs. STATE OF RAJASTHAN
July 4, 2007
MAHAVEER SINGH Vs. NARAYAN
July 10, 2007
MAHENDRA AND ORS Vs. STATE OF RAJASTHAN AND ANR.
May 1, 2007
MAHENDRA LODHA Vs. STATE OF RAJASTHAN
February 19, 2007
MAHENDRA MEENA Vs. STATE OF RAJASTHAN
July 5, 2007
MAHENDRA SINGH & ANOTHER Vs. STATE OF RAJASTHAN
March 14, 2007
MAHENDRA SINGH RAO Vs. STATE OF RAJASTHAN & ANR.
September 6, 2007
MAHESH AGRAWAL Vs. VIKRAM AGRAWAL
February 26, 2007
MAHESH CHANDRA Vs. STATE OF RAJASTHAN AND ANR.
October 4, 2007
MAHESH CHANDRA RAWAT Vs. STATE OF RAJASTHAN
July 19, 2007
MAHESH CHOUDHARY Vs. STATE OF RAJASTHAN
October 10, 2007
MAHESH KUMAR Vs. STATE OF RAJASTHAN
November 21, 2007
MAHESH KUMAR MEENA Vs. STATE OF RAJASTHAN
May 15, 2007
MAHESH NARAIN KARAULIWAL AND OTHERS Vs. SANWARMAL AND OTHERS
October 5, 2007
MAHI RAM Vs. STATE OF RAJASTHAN
March 21, 2007
MAHILA MANDAL Vs. STATE OF RAJASTHAN
July 18, 2007
MAHIPAL SINGH Vs. STATE OF RAJASTHAN & ORS.
September 14, 2007
MAJLIS AND ORS Vs. STATE OF RAJ AND ORS
January 12, 2007
MAMTA Vs. RAMAVTAR KOLI
February 5, 2007
MAMTA JAIN Vs. PUSHAPLATA BANSAL
March 21, 2007
MAN KANWAR Vs. STATE OF RAJASTHAN
May 17, 2007
MAN SINGH Vs. STATE OF RAJASTHAN
July 13, 2007
MANAGER MAHARAJA INTERNATIONAL ELECTROLUX LTD Vs. GYAN SINGH
April 20, 2007
MANAGER SELECTION SYNTHETICS LTD Vs. LABOUR COURT BHILWARA
April 12, 2007
MANDIR SHRI RAMCHANDRAJI STHAN DEOGARH Vs. STATE OF RAJASTHAN AND ORS.
September 17, 2007
MANEESHA RAJPUT Vs. STATE OF RAJASTHAN AND ORS
May 30, 2007
MANGAT LAL SIDANA Vs. STATE OF RAJASTHAN AND ANR.
May 29, 2007
MANGI LAL Vs. STATE OF RAJASTHAN
March 13, 2007
MANGI LAL PAREEK Vs. STATE OF RAJASTHAN AND ANR.
December 3, 2007
MANGILAL Vs. STATE OF RAJASTHAN
October 5, 2007
MANI RAM AND ORS. Vs. THE STATE OF RAJASTHAN AND ORS.
August 20, 2007
MANISH KUMAR JAIN Vs. BHARAT SANCHAR NIGAM LTD
November 19, 2007
MANJEET SINGH Vs. STATE OF RAJASTHAN
November 30, 2007
MANJESH KUMAR Vs. STATE OF RAJASTHAN
January 22, 2007
MANJU Vs. RAMAVTAR
April 2, 2007
MANJU Vs. STATE OF RAJASTHAN
June 6, 2007
MANJU Vs. MUKUT @ MUKUT BIHARI AND ANOTHER
August 20, 2007
MANJU DEVI Vs. UNION OF INDIA
August 7, 2007
MANMOHAN SHARMA Vs. STATE OF RAJASTHAN
May 14, 2007
MANMOHAN SINGH AND ORS. Vs. STATE OF RAJASTHAN
July 26, 2007
MANOHAR KANWAR Vs. STATE OF RAJASTHAN
January 10, 2007
MANOHAR LAL Vs. SHAKUNTALA
April 27, 2007
MANOHARI DEVI (SMT.) CHARITABLE TRUST Vs. J.V.V.N. LTD
March 21, 2007
MANOJ KUMAR Vs. RAJASTHAN UNIVERSITY
October 10, 2007
MANOJ KUMAR Vs. STATE OF RAJASTHAN
August 24, 2007
MANOJ KUMAR Vs. STATE OF RAJASTHAN
July 16, 2007
MANOJ KUMAR Vs. STATE OF RAJASTHAN
April 9, 2007
MANOJ SINGH Vs. STATE OF RAJASTHAN AND ORS.
December 4, 2007
MANPHOOL Vs. DELHI TRANSPORT CORPORATION
October 5, 2007
MAQBOOL AHMED & 2 ORS. Vs. STATE & AMBIKA PRASAD
November 28, 2007
MAQSOOD KHAN Vs. STATE OF RAJASTHAN THRO PP
January 3, 2007
MARCO CABLES PVT. LTD. Vs. JAIPUR VIDHYUT VITRAN NIGAM LTD.
February 23, 2007
MARTIN AND HARRIS PVT. LTD AND ANR. Vs. RAJENDRA MEHTA AND ORS.
April 18, 2007
MASTAN ALIAS MOHAN Vs. STATE OF RAJASTHAN
February 21, 2007
MAYA DEVI Vs. STATE OF RAJASTHAN
April 20, 2007
MAYA GUPTA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
May 2, 2007
MEENA SHARMA Vs. STATE OF RAJASTHAN
November 19, 2007
MEENAXI BHATI (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
May 10, 2007
MEGH SINGH Vs. STATE OF RAJASTHAN
September 12, 2007
MEGHWAL SAMAJ Vs. COLLECTOR
May 14, 2007
MEHANGA SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 7, 2007
MEHARDIN Vs. STATE AND ORS.
May 1, 2007
MILKH RAJ Vs. STATE OF RAJASTHAN
September 10, 2007
MISHRILAL GORDHANLAL BATRA CHARITABLE TRUST Vs. UNION OF INDIA
December 6, 2007
MITHU SINGH @ MAHA SINGH Vs. STATE OF RAJASTHAN
November 19, 2007
MITTHAN LAL Vs. STATE OF RAJASTHAN
May 31, 2007
MODERN EDUCATIONAL AND CULTURAL SOCIETY Vs. NIZAM
April 4, 2007
MOHAMMAD ALTAF Vs. SAMEEM BANO
July 20, 2007
MOHAMMAD SIDDIQUE Vs. STATE OF RAJASTHAN
October 23, 2007
MOHAMMED HUSSAIN KHATRI Vs. STATE OF RAJASTHAN AND ORS.
July 25, 2007
MOHAN LAL Vs. DWARKA PRASAD
February 15, 2007
MOHAN LAL Vs. ADDL DISTRICT AND SESSIONS JUDGE
January 24, 2007
MOHAN LAL Vs. STATE OF RAJASTHAN
July 20, 2007
MOHAN LAL Vs. SAYRA DEVI
January 4, 2007
MOHAN LAL Vs. STATE OF RAJASTHAN AND ORS
February 13, 2007
MOHAN LAL SHARMA Vs. UNION OF INDIA
August 10, 2007
MOHAN LAL SHARMA Vs. UNION OF INDIA
October 9, 2007
MOHAN RAM NEHARA Vs. STATE
September 26, 2007
MOHAN SINGH Vs. UNION OF INDIA
May 28, 2007
MOHANLAL SONI AND ANR. Vs. THE DIRECTOR, DIRECTORATE OF URBAN LAND AND BUILDING TAX AND ORS.
October 23, 2007
MOHD AMEER Vs. STATE OF RAJASTHAN
January 4, 2007
MOHD FAHIM RIZVI Vs. STATE OF RAJASTHAN
August 20, 2007
MOHD IBRAHIM KHAN Vs. AZAD RASUL
September 19, 2007
MOHD SALEEM Vs. STATE OF RAJASTHAN
May 21, 2007
MOHD WASI SIDDIQUI Vs. UNION OF INDIA
July 10, 2007
MOHD. MUNNVAR KHAN Vs. STATE AND OTHERS
August 2, 2007
MOHD. SAHID AND OTHERS Vs. RAMJANO
August 1, 2007
MOHINI Vs. ASHOK KUMAR BHAMBHANI
April 3, 2007
MOHINI DEVI; TEJ SINGH DEORA Vs. STATE OF RAJASTHAN; STATE
December 10, 2007
MOHRU Vs. STATE OF RAJASTHAN
September 6, 2007
MOOLA RAM Vs. STATE OF RAJASTHAN AND ORS.
April 27, 2007
MOOLGIRI Vs. STATE OF RAJASTHAN
November 15, 2007
MOOLI AND OTHERS Vs. MOOL CHAND AND OTHERS
October 5, 2007
MOTI LAL DANGI Vs. MADHUSUDAN JANWAR AND ANR.
December 6, 2007
MSK PROJECTS IJV LTD Vs. STATE OF RAJASTHAN
April 24, 2007
MUKESH Vs. STATE OF RAJASTHAN
May 16, 2007
MUKESH DEV Vs. STATE OF RAJASTHAN
January 11, 2007
MUKESH KUMAR & ANR. Vs. CJ(SD), LAXMANGARH & ORS.
May 25, 2007
MUKESH SINGH ALIAS YOGENDER SINGH ALIAS MAHENDRA SINGH Vs. STATE OF RAJASTHAN
March 22, 2007
MUKHARAM Vs. STATE OF RAJASTHAN
December 11, 2007
MUKUND BIHARI SHARMA Vs. SATYA NARAYAN
April 2, 2007
MULTIMETALS LTD Vs. STATE
February 23, 2007
MUNICIPAL BOARD Vs. JAGDISH PRASAD
January 4, 2007
MUNICIPAL BOARD Vs. MANGLI BAI
December 17, 2007
MUNICIPAL CORPORATION Vs. STATE OF RAJASTHAN AND ORS.
May 31, 2007
MUNICIPAL CORPORATION KOTA Vs. J.K. SYNTHETICS LTD AND OTHERS
October 30, 2007
MUNICIPAL COUNCIL SRIGANGANAGAR Vs. SHRIDHAR SHARMA
October 25, 2007
MUNNA Vs. TARA CHAND
April 2, 2007
MUNNA Vs. STATE OF RAJASTHAN
May 10, 2007
MUNNA Vs. STATE OF RAJASTHAN
July 16, 2007
MUNNA LAL SHARMA Vs. MANAGING DIRECTOR R S R T C
October 24, 2007
MUNNI DEVI Vs. STATE AND ORS.
October 3, 2007
MURALIKANT JHANWAR Vs. STATE OF RAJASTHAN AND ANR.
May 17, 2007
MURLIDHAR SHARMA Vs. RENT CONTROL TRIBUNAL
August 7, 2007
MUSHTAQ ALI Vs. STATE OF RAJASTHAN
October 31, 2007
N H KHUSHROKHAN Vs. STATE OF RAJASTHAN
September 18, 2007
NAGARPALIKA Vs. SUNDER LAL
January 4, 2007
NAKUL SHAH Vs. THE MUNICIPAL BOARD AND ANR.
August 20, 2007
NAND LAL SINGHAL Vs. STATE OF RAJASTHAN AND ORS.
March 14, 2007
NAND RAM Vs. STATE OF RAJASTHAN
March 28, 2007
NANDA Vs. STATE OF RAJASTHAN
April 2, 2007
NARAIN CHAND Vs. RAJANTI
March 1, 2007
NARAIN SINGH Vs. DISTRICT JUDGE AND ORS
February 19, 2007
NARAYAN LAL BAGRA AND ANOTHER Vs. HANUMAN SHARMA AND ORS.
December 10, 2007
NARAYAN LAL GURJAR Vs. STATE OF RAJASTHAN
September 24, 2007
NARAYAN SINGH Vs. STATE OF RAJASTHAN
March 21, 2007
NARAYAN SINGH Vs. STATE OF RAJASTHAN
July 5, 2007
NARBADA Vs. STATE OF RAJASTHAN
September 26, 2007
NARENDRA KUMAR Vs. STATE OF RAJASTHAN AND ANR.
January 3, 2007
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
May 28, 2007
NARENDRA KUMAR KAMBOJ Vs. STATE OF RAJASTHAN AND ORS.
May 24, 2007
NARENDRA KUMAR SHARMA Vs. EXECUTIVE ENGINEER, IRRIGATION DIVISION AND ORS.
February 1, 2007
NARENDRA MOHAN MATHUR Vs. CHANDRAKANTA
April 2, 2007
NARENDRA PATHAK Vs. B SHARDA
March 16, 2007
NARENDRA SHARMA ALIAS PAPPU Vs. STATE OF RAJASTHAN
March 23, 2007
NARENDRA SINGH Vs. STATE OF RAJASTHAN
May 8, 2007
NARENDRA SINGH Vs. STATE OF RAJASTHAN & OTHERS
July 23, 2007
NARENDRAPAL Vs. STATE OF RAJASTHAN
August 3, 2007
NARSI RAM MEENA Vs. STATE OF RAJASTHAN AND ORS
February 1, 2007
NASEEM @ NASEEB Vs. STATE OF RAJASTHAN
September 18, 2007
NASIB Vs. STATE OF RAJASTHAN
April 5, 2007
NASIR KHAN @ CHIKANA @ SIRAJ Vs. STATE OF RAJASTHAN
February 23, 2007
NATH MAL SHARMA Vs. RAJASTHAN NON
September 19, 2007
NATHI LAL, LRS Vs. SHIVDAN SINGH
November 1, 2007
NATHU LAL Vs. STATE OF RAJASTHAN
January 2, 2007
NATHU LAL Vs. STATE OF RAJASTHAN
January 12, 2007
NATHU RAM Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
July 6, 2007
NATHULAL Vs. STATE OF RAJASTHAN
April 4, 2007
NATHURAM AND ORS. Vs. BARSINGHARAM AND ORS.
May 24, 2007
NATIONAL BEARING COMPANY LTD Vs. STATE OF RAJASTHAN
August 14, 2007
NATIONAL CONSTRUCTION CO. Vs. RAJASTHAN STATE MINES AND MINERALS LTD.
January 8, 2007
NATIONAL FERTILISERS LTD Vs. STATE OF RAJASTHAN
March 1, 2007
NATIONAL INSURANCE CO LTD Vs. ALKA DAVE
March 21, 2007
NATIONAL INSURANCE CO LTD Vs. UCHHAV KANWAR
July 2, 2007
NATIONAL INSURANCE CO LTD Vs. KUR SINGH & ORS
March 26, 2007
NATIONAL INSURANCE CO. LTD. Vs. VIDHYADHAR MAHARIWALA AND ORS.
February 13, 2007
NATIONAL INSURANCE CO. LTD. Vs. RAJ ENTERPRISES AND ORS.
July 4, 2007
NATIONAL INSURANCE COMPANY LTD Vs. KUR SINGH
March 28, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. KESHAR AND ORS.
February 14, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. UCHAB KANWAR AND ORS.
October 30, 2007
NATTHU RAM Vs. STATE OF RAJASTHAN
November 5, 2007
NATWAR LAL Vs. GOTAM
November 1, 2007
NAVA RAM Vs. UMA RAM
August 29, 2007
NAVAL KISHORE Vs. GULAB
March 13, 2007
NAVNEET @ NAGESHWAR Vs. STATE OF RAJASTHAN
January 3, 2007
NAVNEET KUMAR Vs. MAHESH CHAND GUPTA AND OTHERS
September 17, 2007
NAVNEET SUCHDEVA Vs. RENT APPELLATE TRIBUNAL
July 24, 2007
NAYAB SINGH Vs. STATE OF RAJASTHAN
March 30, 2007
NEELAM CHATURVEDI Vs. UNION OF INDIA
March 13, 2007
NEEM LAL AND OTHERS Vs. STATE OF RAJASTHAN
July 9, 2007
NEERAJ LUNAWAT AND ANOTHER Vs. GYANCHAND CHAWRDIA AND OTHERS
March 15, 2007
NEMI CHAND JAIN Vs. PAWAN SYNTHETICS
November 14, 2007
NENARAM AND ANR. Vs. STATE OF RAJASTHAN
November 20, 2007
NEW BALAJI ELECTRONICS Vs. RIICO LTD
August 9, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAMAVTAR SHARMA
March 26, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAMILA DEVI
April 9, 2007
NEW PRAJAPATI BRIKS COMPANY Vs. STATE OF RAJASTHAN
September 19, 2007
NIRANJAN LAL Vs. VINOD KUMAR
February 26, 2007
NIRMAL SINGH Vs. BHOJ RAJ
August 21, 2007
NIRUPMA CHAUHAN (DR.) AND ANR. Vs. THE RAJASTHAN UNIVERSITY OF HEALTH SCIENCE AND ORS.
May 15, 2007
NISAR AHMAD Vs. NARCOTIC CONTROL BUREAU JODHPUR
February 22, 2007
NISAR AHMAD @ BABLU Vs. STATE OF RAJASTHAN
December 6, 2007
NISHAR AHMED Vs. STATE OF RAJASTHAN AND ORS.
October 23, 2007
NITIN SAINI Vs. STATE
November 1, 2007
NORTHERN MINERALS LTD Vs. STATE
October 1, 2007
OM METALS INFRAPROJECTS Vs. STATE
January 19, 2007
OM PRAKASH Vs. STATE OF RAJASTHAN
April 5, 2007
OM PRAKASH Vs. ANITA
March 30, 2007
OM PRAKASH Vs. STATE OF RAJASTHAN
July 25, 2007
OM PRAKASH Vs. STATE OF RAJASTHAN AND ORS.
June 1, 2007
OM PRAKASH CHOUHAN Vs. HINDUSTAN PETROLEUM CORPORATION LIMITED
May 16, 2007
OM SINGH Vs. STATE AND ORS.
September 11, 2007
OMA RAM Vs. STATE OF RAJASTHAN
January 9, 2007
OMPAL Vs. STATE OF RAJASTHAN
April 25, 2007
OMWATI (SMT.) Vs. RAJA RAM AND ORS.
December 3, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. CHARU AGRAWAL
February 28, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. BIRBAL
February 13, 2007
P K OJHA Vs. STATE OF RAJASTHAN AND ORS
July 5, 2007
P.C. MUNDRA Vs. COMMISSIONER OF INCOME TAX
February 14, 2007
PANKAJ JAIN Vs. NIDHI
May 8, 2007
PAPPU DHOBI Vs. IRSHAD
November 14, 2007
PARAMVEER SINGH Vs. SURESH KANWAR
October 1, 2007
PARAS RAM Vs. STATE OF RAJASTHAN
July 6, 2007
PARAS RAM Vs. EXCISE COMMISSIONER
August 6, 2007
PARAS RAM Vs. DHANI RAM AND GOPI LAL
August 22, 2007
PARMANAND Vs. STATE OF RAJASTHAN
November 21, 2007
PARMESHWAR PATIDAR Vs. STATE OF RAJASTHAN
July 4, 2007
PARSA RAM Vs. UNION OF INDIA
January 9, 2007
PARVATI DEVI Vs. STATE OF RAJASTHAN AND ANOTHER
February 27, 2007
PARVINDRA KUMAR JAKHAD Vs. STATE OF RAJASTHAN
June 20, 2007
PASCHIMI RAJASTHAN DUDGH UTPADAK Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 4, 2007
PATASHI AND ORS. Vs. RAMGOPAL
October 5, 2007
PAWAN KUMAR Vs. STATE OF RAJASTHAN
September 24, 2007
PAWAN KUMAR SAINI Vs. STATE OF RAJASTHAN AND ORS.
September 21, 2007
PAWAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
May 7, 2007
PHULLE KHAN AND ORS. Vs. BALU KHAN AND ORS.
January 2, 2007
PINTU @ HEM RAJ AND ANR. Vs. STATE OF RAJASTHAN
October 10, 2007
PIONEER PUBLICITY CORPN Vs. STATE
May 7, 2007
PIONNER FABRICAT Vs. INDIAN OIL CORPN LTD
October 5, 2007
POKAR RAM AND ANR. Vs. STATE OF RAJASTHAN
July 9, 2007
POONAM ARORA Vs. UNION OF INDIA
September 27, 2007
POONAM CHAND BHANDARI Vs. STATE OF RAJASTHAN
May 11, 2007
POONAM SYNTHETICS AND FIBERS LTD. Vs. POOJA GRANITES AND MARBLES LTD.
January 22, 2007
POONARAM AND ANR. Vs. STATE OF RAJASTHAN AND ORS.
October 5, 2007
POORAN Vs. STATE OF RAJASTHAN
January 4, 2007
POORAN MAL Vs. STATE OF RAJASTHAN
April 24, 2007
POORAN SINGH Vs. RAJASTHAN BOARD OF MUSLIM WAKF
January 12, 2007
PRABHA TAK Vs. STATE OF RAJASTHAN
July 4, 2007
PRABHAT Vs. STATE OF RAJASTHAN
August 20, 2007
PRABHAT BHATNAGAR Vs. STATE OF RAJASTHAN
July 17, 2007
PRABHATI LAL Vs. STATE OF RAJASTHAN
August 17, 2007
PRABHATI LAL Vs. STATE
October 10, 2007
PRABHU DAYAL Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
September 25, 2007
PRABHU DAYAL AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
July 26, 2007
PRABHU LAL & ANOTHER Vs. STATE OF RAJASTHAN
January 17, 2007
PRABHU SINGH AND ORS. Vs. STATE AND ORS.
October 4, 2007
PRADEEP HINGER Vs. STATE OF RAJASTHAN
August 16, 2007
PRADEEP KUMAR Vs. STATE OF RAJASTHAN
May 30, 2007
PRADEEP SEN Vs. SUDHA MEHTA
January 16, 2007
PRAFOOL CHAND Vs. STATE OF RAJASTHAN
March 8, 2007
PRAGATI CONSTRUCTION CO. Vs. THE UNION OF INDIA (UOI)
January 11, 2007
PRAHLAD Vs. LADDEVI
March 1, 2007
PRAHLAD SINGH Vs. R S E B
July 3, 2007
PRAKASH Vs. STATE OF RAJASTHAN
April 20, 2007
PRAKASH CHAND Vs. STATE OF RAJASTHAN
April 16, 2007
PRAKASH CHANDRA MODI Vs. BOARD OF REVENUE
April 25, 2007
PRAKASH KUMAR BACHLAUS Vs. CHANCHAL ALIAS JAYA
January 23, 2007
PRAKASHI & ANR. Vs. STATE OF RAJASTHAN & ANR.
August 31, 2007
PRAMOD JAIN Vs. STATE OF RAJASTHAN
January 25, 2007
PRATAP Vs. STATE OF RAJASTHAN
August 7, 2007
PRATAP RAM AND ORS. Vs. BOARD OF REVENUE AND ORS.
September 3, 2007
PRATAP SINGH Vs. STATE OF RAJASTHAN
April 19, 2007
PRAVEEN CHAND JAIN Vs. STATE OF RAJASTHAN AND ORS.
April 18, 2007
PREETAM Vs. STATE OF RAJASTHAN
August 31, 2007
PREETI MEHTA Vs. JUDGE MACT KISHANGARH
January 17, 2007
PREETO BAI (SMT.) Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
January 15, 2007
PREM Vs. STATE OF RAJASTHAN
March 23, 2007
PREM BAI Vs. KELA RAM
July 23, 2007
PREM CHAND Vs. MOTICHAND
August 31, 2007
PREM CHAND Vs. STATE OF RAJASTHAN
July 24, 2007
PREM KUMARI MUDRIA Vs. ASSISTANT COMMISSIONER OF INCOME
July 18, 2007
PREM PRAKASH SOLANKI Vs. STATE OF RAJASTHAN AND ORS.
January 12, 2007
PREM SINGH Vs. STATE
November 20, 2007
PREM SINGH Vs. STATE OF RAJASTHAN
May 23, 2007
PREM SINGH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
March 13, 2007
PREM SWAROOP UPADHYAY AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
February 8, 2007
PREMA Vs. STATE OF RAJASTHAN
July 2, 2007
PREMA ALIAS PREMSINGH Vs. STATE OF RAJASTHAN
July 19, 2007
PRITAM SINGH AND 20 ORS. Vs. STATE OF RAJASTHAN AND ORS.
October 4, 2007
PRITHVI RAJ & ORS Vs. STATE OF RAJASTHAN
November 29, 2007
PUKHA RAM ALIAS PUKHRAJ Vs. SHARVAN RAM
September 3, 2007
PURNIMA RANI Vs. STATE OF RAJASTHAN AND ANR.
May 10, 2007
PUROSHOTTAM Vs. STATE OF RAJASTHAN
December 19, 2007
PURSHOTTAM BHATRA Vs. FAMILY COURT NO 1 JAIPUR
January 15, 2007
PUSHPENDRA KUMARI AND ORS. Vs. GULAB CHAND AND ORS.
July 5, 2007
PYARA @ PYARELAL Vs. STATE OF RAJASTHAN
August 22, 2007
PYARE MINYA @ JAFAR MOHAMMAD Vs. STATE
November 23, 2007
R K COLLEGE Vs. RAMESH CHAND
May 22, 2007
R P S C Vs. SANGITA JAIN
August 10, 2007
R S R T C Vs. KUMARESH GAUTAM
January 16, 2007
R S R T C Vs. VAIBHAV KUMAR
March 8, 2007
R S R T C Vs. BHAGWATI LAL
November 2, 2007
R.C. PUROHIT Vs. STATE OF RAJASTHAN
January 29, 2007
R.S.R.T.C. AND ORS. Vs. ASHOK THANVI
January 23, 2007
R.S.R.T.C. JAIPUR AND ANR. Vs. NARPAT SINGH AND ANR.
May 9, 2007
RADHEY SHYAM Vs. UNION OF INDIA
April 2, 2007
RADHEY SHYAM Vs. VINOD KUMAR
February 23, 2007
RADHEY SHYAM Vs. STATE OF RAJASTHAN
May 31, 2007
RADHEY SHYAM Vs. STATE OF RAJASTHAN & ANOTHER
October 1, 2007
RADHEY SHYAM AND OTHERS Vs. THE BOARD OF REVENUE FOR RAJASTHAN, AJMER AND OTHERS
October 22, 2007
RADHEY SHYAM JAGA Vs. RAJASTHAN RAJYA VIDHYUT PRASARAN NIGAM
May 11, 2007
RADHEY SHYAM SHARMA Vs. STATE OF RAJASTHAN
May 25, 2007
RAGHUKUL VIKAS SAMITI Vs. STATE OF RAJASTHAN AND ORS.
August 7, 2007
RAGHUNATH PRASAD SHARMA Vs. STATE OF RAJASTHAN
May 30, 2007
RAGHUVEER ALIAS PAPPU Vs. STATE OF RAJASTHAN
February 28, 2007
RAGHUVEER SINGH Vs. STATE OF RAJASTHAN
March 13, 2007
RAI SINGH BISSU Vs. STATE OF RAJASTHAN AND ANR.
November 2, 2007
RAJ KUMAR Vs. NEELAM PATHAK AND ANR.
August 7, 2007
RAJ KUMAR Vs. DIRECTOR GENERAL OF POLICE CENTRAL RESERVE POLICE FORCE
May 9, 2007
RAJ KUMAR AND ORS. Vs. STATE OF RAJASTHAN
July 26, 2007
RAJ KUMAR JAIN Vs. STATE
September 26, 2007
RAJ KUMAR SONI Vs. STATE OF RAJASTHAN
May 25, 2007
RAJ KUMAR UPADHYAY Vs. STATE OF RAJASTHAN
June 1, 2007
RAJ KUMARI PALIWAL Vs. RAJASTHAN FINANCIAL CORPORATION
February 15, 2007
RAJ KUNWAR KALANI Vs. STATE OF RAJASTHAN
October 1, 2007
RAJ. STATE ROAD TRANSPORT CORPORATIONAND ORS. Vs. BHAJAN SINGH AND ANR.
May 22, 2007
RAJARAM KANDOI Vs. DIVISIONAL COMMISSIONER
July 23, 2007
RAJASTHAN INSECTICIDE & FERTILIZERS CO. PVT. LTD. AND ANOTHER Vs. STATE OF RAJASTHAN AND ANOTHER
March 22, 2007
RAJASTHAN KHADI SANGH CHOMU Vs. PRESIDING OFFICER
May 18, 2007
RAJASTHAN MAHILA PARISHAD Vs. APPELLATE RENT TRIBUNAL
September 3, 2007
RAJASTHAN SMALL INDUSTRIES CORPORATION LTD Vs. J N INDUSTRIES
October 25, 2007
RAJASTHAN STATE AGRICULTURAL MARKETING BOARD Vs. GOVIND NARAIN LATA
March 1, 2007
RAJASTHAN STATE AGRICULTURE MARKETING BOARD Vs. GULAB CHAND MITTAL
September 27, 2007
RAJASTHAN STATE ELECTRICITY BOARD Vs. MAYUR COLD STORAGE AND ICE FACTORY
October 4, 2007
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT AND INVESTMENT CORPORATION LTD Vs. ASIA PRINTPACK LIMITED
February 14, 2007
RAJASTHAN STATE ROAD TRANSPORT CORPORATION Vs. STATE TRANSPORT APPELLATE TRIBUNAL
May 7, 2007
RAJASTHAN TENNIS ASSOCIATION THROUGH ITS PRESIDENT Vs. RAJASTHAN COOPERATIVE SOCIETIES AND ORS.
December 5, 2007
RAJASTHAN VAN MAJDOOR MAHASANGH Vs. STATE
September 7, 2007
RAJASTHAN VIKAS SANSTHAN Vs. G S SANDHU
May 7, 2007
RAJENDRA Vs. STATE OF RAJASTHAN
April 4, 2007
RAJENDRA BEHARI JOSHI Vs. STATE OF RAJASTHAN
February 15, 2007
RAJENDRA KUMAR Vs. STATE OF RAJASTHAN
July 18, 2007
RAJENDRA KUMAR RAZDAN Vs. STATE OF RAJASTHAN
February 6, 2007
RAJENDRA KUMAR SHARMA Vs. STATE OF RAJASTHAN
September 10, 2007
RAJENDRA PRASAD Vs. JUGAL KISHORE AND ANR.
October 9, 2007
RAJENDRA PRASAD Vs. JAIPUR VIDYUT VITRAN NIGAM LTD
February 9, 2007
RAJENDRA SINGH Vs. NISHAN SINGH PISAR
March 16, 2007
RAJESH Vs. STATE OF RAJASTHAN
September 10, 2007
RAJESH DODIWAL Vs. SANGEETA
February 5, 2007
RAJESH KUMAR Vs. STATE OF RAJASTHAN AND ORS
July 4, 2007
RAJESH KUMAR Vs. PUSHPA SONI
March 13, 2007
RAJESH KUMAR Vs. STATE OF RAJASTHAN
January 18, 2007
RAJIV MANGAL Vs. RAJASTHAN UNIVERSITY OF HEALTH SCIENCES
May 30, 2007
RAJKUMAR @ RAJESH @ RAJU AND ANR. Vs. STATE OF RAJASTHAN
February 20, 2007
RAJMATA GAYATRI DEVI Vs. DISTT JUDGE JAIPUR CITY
September 27, 2007
RAJSHRI CHAURSIYA Vs. RAJASTHAN PUBLIC SERVICE COMMISSION
August 23, 2007
RAJU Vs. STATE OF RAJASTHAN
July 17, 2007
RAJU Vs. STATE OF RAJASTHAN
April 9, 2007
RAJU SHIKARI Vs. STATE OF RAJASTHAN
April 10, 2007
RAKESH KATARIYA Vs. STATE OF RAJASTHAN
February 23, 2007
RAKESH SHARMA Vs. STATE OF RAJASTHAN
January 22, 2007
RAM AVTAR Vs. STATE OF RAJASTHAN
August 6, 2007
RAM BABU THATHERA Vs. JAIPUR NAGAUR AANCHALIK GRAMIN BANK
February 9, 2007
RAM BHAROS Vs. STATE OF RAJASTHAN
April 20, 2007
RAM CHANDRA Vs. LRS. OF BENI RAM
January 12, 2007
RAM DAYAL AND ANR. Vs. THE STATE OF RAJASTHAN AND ORS.
March 15, 2007
RAM DEV SINGH Vs. STATE OF RAJASTHAN
February 13, 2007
RAM GOPAL Vs. IDOL OF SHRI RADHA KRISHNA MANDIR
January 10, 2007
RAM KARAN Vs. STATE OF RAJASTHAN
May 31, 2007
RAM KISHAN Vs. STATE OF RAJASTHAN
May 8, 2007
RAM KISHAN AND OTHERS Vs. STATE OF RAJASTHAN
October 24, 2007
RAM KISHOR MACHWAL Vs. ADDITIONAL DISTRICT JUDGE NO. 3 JAIPUR CITY, JAIPUR AND OTHER
December 4, 2007
RAM KISHORE Vs. STATE OF RAJASTHAN
July 4, 2007
RAM KISHORE ALIAS KISHORE Vs. STATE OF RAJASTHAN
April 9, 2007
RAM LAL Vs. STATE OF RAJASTHAN
July 19, 2007
RAM LAL Vs. MAHENDER SINGH
September 5, 2007
RAM LAL Vs. STATE OF RAJASTHAN AND ORS
May 4, 2007
RAM LAL BERWA Vs. UNION OF INDIA
September 17, 2007
RAM LAL BISHNOI Vs. RAJASTHAN CIVIL SERVICES
November 19, 2007
RAM NARAIN Vs. GOVERDHAN SINGH
May 2, 2007
RAM NARAYAN Vs. STATE OF RAJASTHAN
July 31, 2007
RAM NARAYAN JOSHI Vs. STATE OF RAJASTHAN
October 23, 2007
RAM PAL Vs. AMARJEET SHARMA
November 15, 2007
RAM PRAKASH AGARWAL Vs. CENTRAL COOPERATIVE BANK LTD
October 23, 2007
RAM PRAKASH AGARWAL Vs. CENTRAL CO OPERATIVE BANK LTD
October 25, 2007
RAM PRATAP Vs. MAYA DEVI
October 26, 2007
RAM PRATAP Vs. LRS. OF MANSUKHRAM AND ORS.
July 27, 2007
RAM PRATAP ALIAS MAKIYA Vs. STATE OF RAJASTHAN
April 12, 2007
RAM RAGHUNATH B MANTRI Vs. DEVI SHANKAR
March 1, 2007
RAM RATAN Vs. STATE OF RAJASTHAN
August 23, 2007
RAM SINGH Vs. STATE OF RAJASTHAN
May 3, 2007
RAM SINGH Vs. STATE OF RAJASTHAN THRO P.P
March 7, 2007
RAM SINGH Vs. STATE OF RAJASTHAN
September 6, 2007
RAM SINGH Vs. STATE OF RAJASTHAN
March 13, 2007
RAM SUKH Vs. GYAN CHAND
July 17, 2007
RAM SWAROOP SHARMA Vs. STATE OF RAJASTHAN
July 18, 2007
RAMA AND ORS. Vs. SMT. DHARMI BAI AND ORS.
January 29, 2007
RAMA BEN Vs. LALA
February 26, 2007
RAMDAYAL @ BILLU AND OTHERS Vs. STATE OF RAJASTHAN
February 19, 2007
RAMESH Vs. MUFEED AHMED
July 18, 2007
RAMESH Vs. STATE OF RAJASTHAN
July 4, 2007
RAMESH CHAND Vs. STATE OF RAJASTHAN
April 3, 2007
RAMESH CHAND Vs. JANAKNANDAN SAXENA
February 26, 2007
RAMESH CHAND TRIPATHI Vs. STATE OF RAJASTHAN
October 30, 2007
RAMESH CHANDRA GUPTA Vs. STATE OF RAJASTHAN
November 14, 2007
RAMESH JANGID ALIAS RAMESHWAR JANGID Vs. SUNITA
January 23, 2007
RAMESH KHATNANI Vs. UNION OF INDIA
July 9, 2007
RAMESH KUMAR Vs. STATE OF RAJASTHAN
February 14, 2007
RAMESH KUMAR Vs. R.S.R.T.C.
February 5, 2007
RAMESHWAR Vs. ADDL. CIVIL JUDGE (JD) NO. 1 AND ORS.
December 3, 2007
RAMESHWAR LAL Vs. STATE OF RAJASTHAN
August 9, 2007
RAMESHWAR SONI Vs. ASSISTANT COMMISSIONER OF INCOME
December 17, 2007
RAMJI LAL ALIAS RAMJYA Vs. STATE OF RAJASTHAN
July 6, 2007
RAMJI UPADHYAY Vs. STATE OF RAJASTHAN
July 17, 2007
RAMKISHAN MACHRA Vs. RAJASTHNA RAJYA SAHKARI SPINNING AND GINNING MILLS FEDERATION LTD. AND ANR.
May 21, 2007
RAMLAL Vs. STATE OF RAJASTHAN
February 21, 2007
RAMOTAR Vs. STATE OF RAJASTHAN
February 7, 2007
RAMPAL Vs. ALL BRAHMIN SWARNKAR PANCHAYAT
August 13, 2007
RAMPURI Vs. STATE OF RAJASTHAN
August 6, 2007
RAMSWAROOP Vs. CHARANJEET SINGH
August 8, 2007
RAMSWAROOP Vs. STATE OF RAJASTHAN
February 22, 2007
RAMSWAROOP JAISWAL Vs. STATE OF RAJASTHAN
February 12, 2007
RAMSWAROOP, CHELA NARAYAN DAS MAHANT PUJARI Vs. STATE OF RAJASTHAN THROUGH GOVERNMENT ADVOCATE AND OTHERS
October 29, 2007
RAMU DEVI (SMT.) Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
October 11, 2007
RANG LAL Vs. STATE OF RAJASTHAN
March 7, 2007
RANG LAL MEENA Vs. CENTRAL CO-OPERATIVE BANK
November 13, 2007
RANI DEVI ALIAS USHA RANI Vs. DEVILAL
November 1, 2007
RANJEET GAYAN ALIAS MANIK Vs. STATE OF RAJASTHAN
July 17, 2007
RANJEET RAO S/O NARAIN SINGH RAO Vs. STATE OF RAJASTHAN
April 4, 2007
RANJEET SINGH Vs. STATE OF RAJASTHAN AND ORS.
October 5, 2007
RANJEET SINGH Vs. STATE OF RAJASTHAN
April 10, 2007
RANJIT TALKIES Vs. JUDGE, LABOUR COURT
October 4, 2007
RANVEER SINGH Vs. RAJASTHAN GRAMIN BANK, B-9 BODHVIHAR, ALWAR THROUGH ITS MANAGING DIRECTOR
July 25, 2007
RASHID Vs. STATE OF RAJASTHAN
March 15, 2007
RASIK BEHARI MATHUR Vs. STATE OF RAJASTHAN
May 28, 2007
RASTRIYA AUTO SALES Vs. AUTHORITY APPOINTED UNDER
October 23, 2007
RATAN Vs. AJMER CENTRAL CO OPERATIVE BANK
September 12, 2007
RATAN DEVI Vs. GUJARAT STATE ROAD TRANSPORT
August 22, 2007
RATAN KANWAR GAUR Vs. STATE OF RAJASTHAN AND OTHERS
January 31, 2007
RATAN KUMAR SHARMA Vs. STATE OF RAJASTHAN
January 25, 2007
RATAN LAL Vs. STATE OF RAJASTHAN
January 18, 2007
RATAN SINGH Vs. CHHITAR LAL
January 25, 2007
RAVI KUMAR Vs. STATE OF RAJASTHAN
August 20, 2007
RAWATA AND ANOTHER Vs. JAGMAL AND OTHERS
October 10, 2007
REGIONAL PROVIDENT FUND COMMISSIONER Vs. MOTI WARPING FACTORY
April 2, 2007
REKHA (SMT.) AND ORS. Vs. STATE OF RAJASTHAN
January 3, 2007
RENU Vs. DECEASED SHRI BABOOLALS LEGAL REPRESENTATIVE BHIM SINGH
April 13, 2007
RENU GUPTA Vs. COMMISSIONER OF INCOME TAX
May 7, 2007
RENUKA Vs. RAJENDRA HADA
January 18, 2007
RIDHI SIDHI BUILDERS AND PARTY Vs. URBAN IMPROVEMENT TRUST AND ANR.
September 27, 2007
RIICO LTD Vs. MANOJ AJMERA
March 16, 2007
RISAL Vs. THE STATE AND OTHERS
December 12, 2007
RITESH KUMAR Vs. CHANDRAKANTA
May 18, 2007
ROODMAL Vs. STATE OF RAJASTHAN
July 11, 2007
ROOP SHANKER Vs. SHASHI BALA
February 15, 2007
ROSHAN LAL Vs. LRS. OF LATE SHRI SHANKER LAL LAKHARA
January 3, 2007
RUDA RAM Vs. IBRAHIM
May 25, 2007
RUKMANI & ORS Vs. BHARATBHUSHAN & ORS
October 5, 2007
RUKMANI (SMT.) AND ORS. Vs. SOHAN LAL AND ORS.
February 27, 2007
RUKMANI DEVI Vs. PRABHU NARAYAN
May 25, 2007
S C MATHUR Vs. STATE OF RAJASTHAN
August 10, 2007
S G STEELS AND ALLOYS PRIVATE LTD Vs. STATE OF RAJASTHAN
March 13, 2007
SABKO INDUSTRIES Vs. AVON EMERY INDUSTRIES
July 27, 2007
SABOO SODIUM CHLORO LTD Vs. SAMBHAR SALTS LTD
January 25, 2007
SABU @ SAHABDEEN AND ANOTHER Vs. STATE OF RAJASTHAN
March 14, 2007
SAGAR MAL Vs. STATE OF RAJASTHAN
May 29, 2007
SAHAB SINGH Vs. STATE OF RAJASTHAN
February 13, 2007
SAHEB SINGH Vs. STATE OF RAJASTHAN
November 28, 2007
SAJJAN SINGH JAIN Vs. STATE
October 5, 2007
SAKUNAT Vs. MOTOR AXXIDENTS CLAIMS TRIBUNAL DEEG
April 18, 2007
SALEEM MOHAMMAD Vs. UNION OF INDIA
January 22, 2007
SAMAY SINGH ALIAS GOPAL Vs. STATE OF RAJASTHAN
July 13, 2007
SAMEERA BANO Vs. STATE OF RAJASTHAN
April 2, 2007
SAMPATH SINGH BANDAWAT (DR.) Vs. UNION OF INDIA (UOI) AND ORS.
August 10, 2007
SAMRATHA RAM Vs. HARI BHAI
July 26, 2007
SAMURAI SOFTWARE P LTD Vs. COMMISSIONER OF INCOME TAX
October 26, 2007
SANDEEP Vs. STATE OF RAJASTHAN
December 7, 2007
SANDEEP KUMAR Vs. SONILA KUMAR
August 21, 2007
SANGITA JAIN Vs. STATE OF RAJASTHAN
March 13, 2007
SANJAY KUMAR YADAV Vs. STATE OF RAJASTHAN
July 5, 2007
SANJAY SHARMA Vs. ARADHANA SHARMA
May 25, 2007
SANJEEV JAIN Vs. STATE
October 23, 2007
SANT GANPAT RAM Vs. THE STATE OF RAJASTHAN AND OTHERS
December 6, 2007
SANT LAL Vs. STATE OF RAJASTHAN
November 5, 2007
SANTI DEVI Vs. STATE OF RAJASTHAN
February 6, 2007
SANTOKH SINGH Vs. STATE OF RAJASTHAN
October 29, 2007
SANTOSH BAI Vs. STATE OF RAJASTHAN
July 27, 2007
SANTOSH DEVI Vs. PREM CHAND SAINI
February 12, 2007
SANTOSH DEVI Vs. STATE OF RAJASTHAN
April 2, 2007
SANTOSH DEVI AND ORS. Vs. ADJ (FAST TRACK) NO. 2 AND ORS.
December 5, 2007
SANTOSH GUPTA Vs. GOVIND GUPTA
September 18, 2007
SANVARMAL Vs. STATE OF RAJASTHAN
June 11, 2007
SANWTA RAM Vs. STATE OF RAJASTHAN
March 30, 2007
SARASWATI DEVI Vs. MAHARAO BRAJRAJ SINGH
April 2, 2007
SARASWATI DEVI Vs. MAHARAO BRAJRAJ SINGH
January 31, 2007
SARITA (SMT.) Vs. SMT. UMRAO
November 23, 2007
SARLA BHARGAVA Vs. STATE
September 27, 2007
SARLA DEVI Vs. MANOJ YADAV
February 5, 2007
SAROJ DEVI Vs. MUKESH KUMAR
February 28, 2007
SARSARA RAM Vs. STATE OF RAJASTHAN
January 5, 2007
SARVODAY CONSTRUCTION Vs. STATE
December 7, 2007
SATENDER KAUR Vs. JAGDEEP SINGH
May 31, 2007
SATENDRA Vs. RAMJILAL
September 14, 2007
SATISH Vs. STATE OF RAJASTHAN
May 31, 2007
SATISH CHAND SINGHAL Vs. STATE OF RAJASTHAN
July 16, 2007
SATISH NIRANKARI Vs. STATE OF RAJASTHAN
February 19, 2007
SATYA NARAIN SHARMA Vs. STATE OF RAJASTHAN
April 2, 2007
SATYA NARAYAN Vs. STATE OF RAJASTHAN
April 24, 2007
SATYA NARAYAN GARG Vs. KANHAIYA LAL PYARE LAL GOTEWALA
September 18, 2007
SATYANARAIN Vs. STATE OF RAJASTHAN
March 16, 2007
SATYENDRA SINGH Vs. STATE OF RAJASTHAN
April 23, 2007
SAVITA DEVI SHARMA Vs. STATE OF RAJASTHAN
February 9, 2007
SAYED NOMAN AHMED Vs. RAM KISHORE
May 7, 2007
SEEMA DEVI TOMAR Vs. STATE
October 22, 2007
SEPOY BALKARAN SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 2007
SHABBIR Vs. STATE OF RAJASTHAN
August 6, 2007
SHABBIR HUSSAIN Vs. CIVIL JUDGE AND ORS.
February 2, 2007
SHAGUFTA AND ORS Vs. AVNISH SINGH AND ANR
January 4, 2007
SHAH CHUNNI LAL SHANTI LAL JAIN Vs. GOPAL INDUSTRIES
March 13, 2007
SHAH PUKHRAJ AND OTHERS Vs. LEGAL REPRESENTATIVES OF KESHARI MAL
July 27, 2007
SHAH RUKH KHAN Vs. STATE OF RAJASTHAN
August 20, 2007
SHAHI Vs. STATE OF RAJASTHAN
October 3, 2007
SHAIL BALA Vs. UNION OF INDIA
September 6, 2007
SHAITAN Vs. AJMER VIDYUT VITRAN NIGAM LIMITED
December 7, 2007
SHAMBHU DAYAL Vs. STATE OF RAJASTHAN
December 10, 2007
SHAMBHU DAYAL AND ORS. Vs. SOHAN LAL AND ORS.
February 27, 2007
SHANKAR LAL Vs. STATE OF RAJASTHAN
January 17, 2007
SHANKER LAL PREM CHAND AND SONS Vs. TEJ KARAN AND OTHERS
April 6, 2007
SHANTI LAL CHHIPA Vs. RAJASTHAN CIVIL SERVICE
August 21, 2007
SHANTI MARU Vs. STATE OF RAJASTHAN
November 5, 2007
SHARAD KUMAR TIWARI Vs. LAXMI TIWARI
August 9, 2007
SHAREEF MOHAMMAD Vs. STATE OF RAJASTHAN AND ANR.
August 30, 2007
SHAREEF MOHAMMAD Vs. THE STATE OF RAJASTHAN AND ANR.
August 20, 2007
SHEELA (SMT ) Vs. STATE
November 1, 2007
SHEIKH MOHD AFZAL Vs. STATE OF RAJASTHAN
October 5, 2007
SHEKHAR GAUR Vs. SHAIL KANWAR
May 24, 2007
SHER SINGH Vs. STATE OF RAJASTHAN
April 25, 2007
SHER SINGH YADAV Vs. THE STATE OF RAJASTHAN AND ORS.
February 7, 2007
SHIKHAR CHAND Vs. SURESH CHAND
August 21, 2007
SHIV CHARAN LAL THROUGH L.RS. Vs. LAKHAN LAL AND OTHERS
May 1, 2007
SHIV KARAN Vs. STATE OF RAJASTHAN
October 23, 2007
SHIV NARAYAN Vs. STATE OF RAJASTHAN AND ANR.
July 24, 2007
SHIV NARAYAN AND ANR. Vs. STATE OF RAJASTHAN
July 17, 2007
SHIV SHRAMIK THEKA SAHKARI SAMITI LTD Vs. STATE OF RAJASTHAN
July 26, 2007
SHIVJI LAL AND ORS. Vs. BOARD OF REVENUE AND ORS.
January 10, 2007
SHIVLAL Vs. SUKHDEV SINGH
January 3, 2007
SHOUKAT GHOSHI Vs. STATE OF RAJASTHAN
July 11, 2007
SHRAVAN KUMAR Vs. STATE OF RAJASTHAN AND ANR.
May 9, 2007
SHRAVAN KUMAR Vs. STATE OF RAJASHTHAN
December 17, 2007
SHRAWAN Vs. STATE OF RAJASTHAN
July 2, 2007
SHRAWAN KUMAR Vs. STATE OF RAJASTHAN
April 6, 2007
SHREE METALLIC YARN INDUSTRIES Vs. COMMERCIAL TAXES OFFICER
August 8, 2007
SHREE RAJASTHAN SYNTEX LTD Vs. EMPLOYEES STATE INSURANCE
October 25, 2007
SHREERAM ANEJA Vs. STATE OF RAJASTHAN
October 24, 2007
SHREYAS INDIA P LTD Vs. SAMRAT INDUSTRIES P LTD
July 6, 2007
SHRI GANGA JUBLI PINJRAPROL GAUSHALA Vs. STATE OF RAJASTHAN AND ANR.
October 23, 2007
SHRI NARAIN AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
April 2, 2007
SHRI SUKHLESHWAR MAHADEV MANDIR Vs. COMMISSIONER DEVASTHAN
October 26, 2007
SHRI VINAYAK COLONY VIKAS SAMITI Vs. STATE OF RAJASTHAN
October 3, 2007
SHRIPAL Vs. STATE OF RAJASTHAN
May 10, 2007
SHRIPAT Vs. STATE OF RAJASTHAN
July 24, 2007
SHYAM BEHARI Vs. STATE
October 5, 2007
SHYAM BIHARI GUPTA Vs. RENT TRIBUNAL UDAIPUR
August 22, 2007
SHYAM CELLULAR INFRASTRUCTURE PROJECTS LTD Vs. STATE
April 6, 2007
SHYAM DAS Vs. RENT TRIBUNAL AND ANR.
November 13, 2007
SHYAM DIESEL Vs. BHARAT PETROLEUM CORPORATION INDIA LTD
October 3, 2007
SHYAM LAL Vs. THE RAJASTHAN FINANCIAL CORPORATION
July 2, 2007
SHYAM LAL Vs. LEELAWATI
February 5, 2007
SHYAM MAHESHWARI Vs. STATE OF RAJASTHAN
February 15, 2007
SHYAM SINGH Vs. STATE OF RAJASTHAN
September 12, 2007
SHYAM SUNDAR PARAS RAM AND PARTY Vs. STATE
January 25, 2007
SHYAM SUNDER Vs. MAHESH PRASASD
April 9, 2007
SHYAM SUNDER GOSWAMI Vs. THE STATE OF RAJASTHAN AND OTHERS
October 5, 2007
SHYOKARAN Vs. STATE OF RAJASHTHAN
November 29, 2007
SINGHAL INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
December 17, 2007
SINNALAL Vs. KRISHI UPAJ MANDI SAMITI AND ORS.
September 3, 2007
SITA RAM Vs. STATE OF RAJASTHAN
August 9, 2007
SITA RAM Vs. STATE OF RAJASTHAN AND OTHERS
April 18, 2007
SITAB KHAN ALIAS MANGU Vs. STATE OF RAJASTHAN
January 3, 2007
SMT REKHA BEN AND ANR Vs. RANJEET SINGH AND ANR
July 24, 2007
SMT. GITA AND ANOTHER Vs. SHAMSHER SINGH AND OTHERS
October 5, 2007
SMT. KAMLA AND OTHERS Vs. MOOL CHANDRA AND OTHERS
October 5, 2007
SMT. KAMROON Vs. KAMRUDEEN
October 4, 2007
SMT. PUSHPA DEVI AND OTHERS Vs. OMPAL AND ANOTHER
October 5, 2007
SMT. SHEELA Vs. STATE
November 1, 2007
SMT. TIPU DEVI & ANR. Vs. STATE OF RAJASTHAN AND ANOTHER
May 28, 2007
SOBHA RAM Vs. STATE AND KANHAIYALAL
October 10, 2007
SOBHAG NARAIN MATHUR Vs. SUDERSHAN LAL
August 14, 2007
SOHAN LAL Vs. PRATIBHA MEHRA
January 16, 2007
SOHAN LAL Vs. GRAM PANCHAYAT AND ORS.
September 21, 2007
SOHAN LAL Vs. BHULLU AND ORS.
March 14, 2007
SOHAN LAL PUGALIA Vs. UNION OF INDIA (UOI) AND ANR.
January 15, 2007
SOHAN LAL SINGHARIA Vs. STATE OF RAJASTHAN AND ANR.
May 31, 2007
SOHANLAL Vs. STATE OF RAJASTHAN
February 6, 2007
SOMESHWAR Vs. STATE OF RAJASTHAN
August 7, 2007
SON KANWAR (SMT.) AND ORS. Vs. THE BOARD OF REVENUE AND ORS.
February 20, 2007
SONVEER ALIAS SOMVEER ANR Vs. STATE OF RAJASTHAN
January 10, 2007
SRIKANT MATHUR Vs. RAJNI
January 23, 2007
SRIKARANPUR KRAYA VIKRAYA SAHKARI SAMITI LTD. Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2007
SRIKISHAN SHARMA Vs. STATE OF RAJASTHAN
October 10, 2007
SRIPAL SATYAPAL Vs. INCOME TAX OFFICER
January 3, 2007
STATE Vs. RAM CHARAN
October 10, 2007
STATE Vs. GHASI
February 9, 2007
STATE BANK OF INDIA NEW DELHI Vs. JAIPUR VIDYUT VITRAN NIGAM JAIPUR
December 5, 2007
STATE OF RAJ. Vs. RAMESHWAR @ BADLU
November 27, 2007
STATE OF RAJASHTHAN Vs. BUDHI PRAKASH
November 2, 2007
STATE OF RAJASTHAN Vs. NIRANJAN LAL CHEEPA
November 23, 2007
STATE OF RAJASTHAN Vs. RAWAT SINGH
December 17, 2007
STATE OF RAJASTHAN Vs. RANIWAS PORWAL
December 13, 2007
STATE OF RAJASTHAN Vs. GANPAT LAL
September 14, 2007
STATE OF RAJASTHAN Vs. JAMAL
November 29, 2007
STATE OF RAJASTHAN Vs. SAMPAT LAL
November 19, 2007
STATE OF RAJASTHAN Vs. YAKUB @ MOHD. HUSSAIN
January 31, 2007
STATE OF RAJASTHAN Vs. JAGMAL SINGH
February 2, 2007
STATE OF RAJASTHAN Vs. SHRI SWAMI VISHOKANAND BHARTI
January 5, 2007
STATE OF RAJASTHAN Vs. MUKAT BEHARI
January 10, 2007
STATE OF RAJASTHAN Vs. JADGE LABOUR COURT BHARATPUR
January 15, 2007
STATE OF RAJASTHAN Vs. WAMAN NARAYAN GHEEYA
April 9, 2007
STATE OF RAJASTHAN Vs. SHIPRA SAHA
April 12, 2007
STATE OF RAJASTHAN Vs. SHANKER LAL
April 12, 2007
STATE OF RAJASTHAN Vs. TEJ ENTERPRISES
August 14, 2007
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
July 25, 2007
STATE OF RAJASTHAN Vs. DEYS MEDICAL STORES LTD
July 27, 2007
STATE OF RAJASTHAN Vs. USMAN
May 15, 2007
STATE OF RAJASTHAN Vs. RAJASTHAN VIDHI SEVA SANGH
May 7, 2007
STATE OF RAJASTHAN Vs. NAWAL SINGH
July 10, 2007
STATE OF RAJASTHAN Vs. SOHANIYA
May 30, 2007
STATE OF RAJASTHAN Vs. KARTIYANI
September 19, 2007
STATE OF RAJASTHAN Vs. RAMESH KUMAR
February 19, 2007
STATE OF RAJASTHAN Vs. GURTEJ SINGH
July 30, 2007
STATE OF RAJASTHAN Vs. LAXMI KANT SHARMA AND OTHERS
November 5, 2007
STATE OF RAJASTHAN Vs. KISHAN SINGH
January 31, 2007
STATE OF RAJASTHAN Vs. BOARD OF REVENUE
January 16, 2007
STATE OF RAJASTHAN Vs. TECHNO HIND MARBLE AND GRANITE PVT. LTD
January 10, 2007
STATE OF RAJASTHAN Vs. PADAM SINGH
November 27, 2007
STATE OF RAJASTHAN Vs. PRITHVI RAM AND ANR.
October 9, 2007
STATE OF RAJASTHAN Vs. SATYA PRAKASH
July 27, 2007
STATE OF RAJASTHAN Vs. SWAMI SINGH & ORS
November 5, 2007
STATE OF RAJASTHAN AND ANR. Vs. LRS. OF SAWA RAM AND ANR.
February 26, 2007
STATE OF RAJASTHAN AND ORS. Vs. SANT LAL
November 5, 2007
SUBEDAR MAJOR JANAK RAJ Vs. UNION OF INDIA
August 24, 2007
SUBHASH Vs. STATE OF RAJASTHAN
April 24, 2007
SUDHA AGARWAL (SMT.) AND ANR. Vs. SUDHIR KUKKAD AND ANR.
February 2, 2007
SUDHIR KUMAR Vs. STATE OF RAJASTHAN
January 3, 2007
SUDHIR VISHNOI Vs. CENTRAL BUREAU OF NARCOTICS, THROUGH SPECIAL P.P.
September 5, 2007
SUFEDA AND OTHERS Vs. STATE OF RAJASTHAN
December 3, 2007
SUGA AND ORS. Vs. BHERU AND ANR.
August 24, 2007
SUGANCHAND ARYA Vs. MANGAL MURTI MINERAL INDUSTRIES
May 22, 2007
SUGNA (SMT) Vs. STATE OF RAJASTHAN
July 3, 2007
SUGNA (SMT.) Vs. STATE OF RAJASTHAN AND ORS.
July 3, 2007
SUJARI MAL GADIA Vs. STATE OF RAJASTHAN
April 10, 2007
SUKH RAM Vs. STATE OF RAJASTHAN
May 29, 2007
SUKH RAM Vs. STATE OF RAJASTHAN
March 21, 2007
SUKHDEO SINGH Vs. STATE OF RAJASTHAN
May 9, 2007
SUKHVINDER SINGH Vs. ADDL. DISTRICT MAGISTRATE (VIGILANCE) AND ANR.
May 2, 2007
SULTAN Vs. RAGHUNATH PRASAD
July 9, 2007
SULTAN SINGH Vs. STATE OF RAJASTHAN
August 14, 2007
SUMAN Vs. STATE OF RAJASTHAN AND ANOTHER
June 25, 2007
SUMAN KANWAR Vs. JUDGE, MACT, PARBATSAR
October 22, 2007
SUMATI LAL BANTHIA Vs. UNION OF INDIA
September 26, 2007
SUMER CHAND JAIN Vs. STATE OF RAJASTHAN
April 27, 2007
SUMER SINGH MEENA Vs. RAJULAL & ORS.
September 19, 2007
SUNCITY INDUSTRIES LTD Vs. STATE OF RAJASTHAN
July 6, 2007
SUNIL JOSEPH Vs. MARRY RUTH JOSEPH
February 5, 2007
SUNIL KUMAR Vs. STATE OF RAJASTHAN
July 6, 2007
SUNIL SOOJI Vs. STATE
December 11, 2007
SUNITA ALIAS KUSUM Vs. MOHAN SAINI
April 24, 2007
SUNSHINE BUILDHOME P LTD Vs. MADHUSUDAN GARG
November 20, 2007
SUO MOTO Vs. STATE OF RAJASTHAN
February 5, 2007
SUO MOTO Vs. RAJASTHAN UNIVERSITY AND ORS.
February 1, 2007
SUO MOTU Vs. MAHENDRA KUMAR SHARMA
September 14, 2007
SURAJ MAL Vs. STATE OF RAJASTHAN
September 5, 2007
SURAJ PRAKASH Vs. JUDGE LABOUR COURT KOTA
March 19, 2007
SURENDRA KUMAR Vs. RESIDENT ENGINEER
February 13, 2007
SURENDRA KUMAR Vs. STATE OF RAJASTHAN
January 17, 2007
SURENDRA KUMAR AGRAWAL Vs. STATE OF RAJASTHAN AND ANR.
February 2, 2007
SURENDRA KUMAR JAIN Vs. RAJASTHAN CO-OPERATIVE DIARY FEDERATION LIMITED
February 12, 2007
SURENDRA KUMAR SHARMA AND ORS. Vs. STATE OF RAJASTHAN AND ANR.
July 4, 2007
SURENDRA MEHTA Vs. BAPU LAL
December 17, 2007
SURENDRA NATH BHARGAVA Vs. UNION OF INDIA
April 11, 2007
SURENDRA PRATAP DHINGRA Vs. STATE
September 20, 2007
SURENDRA SAWHNEY Vs. MURLIDHAR
November 15, 2007
SURENDRA SINGH Vs. STATE OF RAJASTHAN
November 6, 2007
SURENDRA SINGH AND ANOTHER Vs. STATE OF RAJASTHAN
August 8, 2007
SURESH Vs. STATE OF RAJASTHAN
February 7, 2007
SURESH CHAND PARTITION Vs. RAM CHARAN SHARMA
December 6, 2007
SURESH GUPTA Vs. STATE OF RAJASTHAN
September 27, 2007
SURESH KUMAR Vs. STATE OF RAJASTHAN
February 6, 2007
SURESH KUMAR Vs. VIRENDRA KUMAR
February 13, 2007
SURESH KUMAR Vs. STATE OF RAJASTHAN
August 9, 2007
SURESH MAHANDIRATTA Vs. STATE OF RAJASTHAN
October 29, 2007
SURESH RAWAT Vs. STATE OF RAJASTHAN
May 8, 2007
SURYAKANT Vs. RAVI SHARMA
October 5, 2007
SUSHIL KUMAR Vs. STATE OF RAJASTHAN
September 18, 2007
SUSHILA AGRAWAL Vs. RAMESH CHANDRA AGRAWAL
May 1, 2007
SUSHILA AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
September 20, 2007
SUSHILA DEVI Vs. MAHAVIR KUMAR SANGHI
May 24, 2007
SUSHILA DEVI Vs. STATE OF RAJASTHAN
March 8, 2007
SUSHILA DEVI Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE (FAST TRACK) NO 2, JAIPUR
August 9, 2007
SUWA LAL KANHAIYA LAL Vs. GUJRAT OIL TRADING COMPANY
November 22, 2007
SWAROOP DEVI Vs. MURTI BHAGWAN SATYA NARAINJI
October 1, 2007
SYED ZAKIR HUSSAIN Vs. STATE OF RAJASTHAN (RAJASTHAN)(JAIPUR BENCH)
February 28, 2007
TAFZIL AHMED Vs. RAJASTHAN HOUSING BOARD AND ORS
October 26, 2007
TAGORE NAGAR VIKAS SAMITI AND ORS Vs. BODHU RAM AND ORS
April 4, 2007
TAJU KHAN Vs. STATE OF RAJASTHAN
October 11, 2007
TAKHAT SINGH Vs. STATE OF RAJASTHAN
March 23, 2007
TALSA RAM Vs. MOHAMMED ALI
April 4, 2007
TAPAN DAS Vs. STATE OF RAJASTHAN
April 23, 2007
TARA CHAND Vs. STATE OF RAJASTHAN
May 9, 2007
TARA CHAND SHARMA Vs. STATE OF RAJASTHAN
September 5, 2007
TARSEM SINGH Vs. JUDGE LABOUR COURT & ORS
August 13, 2007
TATA FINANCE LTD Vs. MUBARAK KHAN
October 23, 2007
TCI INFRASTRUCTURE FINANCE Vs. STATE
February 19, 2007
TEJENDRA SINGH Vs. STATE OF RAJASTHAN & ORS.
September 6, 2007
THAKRA RAM Vs. STATE OF RAJASTHAN
May 16, 2007
THAWARIYA Vs. FIRM RAJESH KUMAR HEERA LAL
January 8, 2007
THE MANAGEMENT, BHARATPUR NUTRITIONAL PRODUCTS LTD. Vs. ISHWAR CHAND
December 3, 2007
TIPU DEVI Vs. STATE OF RAJSTHAN
May 28, 2007
TOLA RAM AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
January 18, 2007
TRIBHUWAN KUMAR Vs. COMMISSIONER OF INCOME TAX
April 3, 2007
TULSIDAS Vs. STATE OF RAJASTHAN
January 17, 2007
U O I Vs. T P L INDUSTRIES LTD
March 2, 2007
UGAM RAJ Vs. STATE OF RAJASTHAN
March 8, 2007
UGANTI DEVI Vs. STATE OF RAJASTHAN
August 7, 2007
UGAR SEN & ORS. Vs. STATE OF RAJASTHAN
November 28, 2007
UJAGAR SINGH AND ANR. Vs. SAHEB KHAN AND ANR.
March 2, 2007
UMA Vs. RAMESH SHARMA
February 26, 2007
UMA SHANKAR AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
May 8, 2007
UMA SHARMA Vs. STATE OF RAJASTHAN AND ORS.
May 11, 2007
UMARDDIN BEHLEEM AND Vs. CHANDRA SHEKHAR
November 28, 2007
UMMED SINGH Vs. STATE OF RAJASTHAN
February 7, 2007
UMMED SINGH SUSHILA Vs. RAMESH KUMAR MALPANI
April 9, 2007
UMRAO SINGH BULIYA Vs. STATE OF RAJASTHAN AND ORS.
September 5, 2007
UNION BANK OF INDIA Vs. RATAN PRAKASH
November 1, 2007
UNION OF INDIA Vs. JAIN PLAS PACK (P) LTD
January 11, 2007
UNION OF INDIA Vs. BANSWARA SYNTEX LTD
March 19, 2007
UNION OF INDIA Vs. GULJAG INDUSTRIES LTD
January 2, 2007
UNION OF INDIA Vs. MAHESH GRANITES PVT LTD
December 6, 2007
UNION OF INDIA Vs. R UNNIKRISHAN
November 2, 2007
UNION OF INDIA Vs. KUMARI AMRIT KAUR RAI
September 11, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE
September 10, 2007
UNION OF INDIA Vs. MOHD HANIF
April 11, 2007
UNION OF INDIA Vs. PRATAP SINGH RATHORE
February 27, 2007
UNION OF INDIA Vs. MUNICIPAL COUNCIL JHALAWAR
February 19, 2007
UNION OF INDIA Vs. DIAL AND TRAVEL
February 5, 2007
UNION OF INDIA Vs. HINDUSTAN ZINC LTD
August 9, 2007
UNION OF INDIA Vs. PERFECT THREAD MILLS LTD
August 10, 2007
UNION OF INDIA Vs. BHAGWAN GIRI
May 14, 2007
UNION OF INDIA & ORS. Vs. SMT. SANTOSH KAUR @ SMT. SATVANT KAUR & ANR.
September 14, 2007
UNION OF INDIA (UOI) AND ORS. Vs. CHHAGAN SINGH
February 15, 2007
UNION OF INDIA (UOI) AND ORS. Vs. EX LANS NAYAK BEGA RAM
September 27, 2007
UNIQUE ORGANICS LTD Vs. STATE OF RAJASTHAN
December 6, 2007
UNITED INDIA INSURANCE CO LTD Vs. SIRA KANWAR
April 27, 2007
UNITED INDIA INSURANCE CO LTD Vs. RAFIQ KHAN
January 4, 2007
UNITED INDIA INSURANCE CO LTD Vs. PAWAN KUMAR TIKKIWAL
April 13, 2007
UNITED INDIA INSURANCE CO LTD Vs. REKHA
March 19, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHILPA
March 16, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. SATYA NARAIN SHARMA
September 21, 2007
UNIVERSITY OF RAJASTHAN JAIPUR Vs. S C GUPTA
July 9, 2007
URMILA DEVI (SMT.) Vs. THE DIRECTOR AND CHIEF EXECUTIVE, RAJASTHAN POWER DEVELOPMENT AUTHORITY AND ORS.
April 27, 2007
USHA DEVI Vs. STATE AND ORS.
May 2, 2007
USHA JAIN Vs. TRILOK CHAND JAIN
May 7, 2007
USHA KIRAN AND OTHERS Vs. BALHAR BHAI AND OTHERS
September 10, 2007
USHA SHARMA Vs. STATE OF RAJASTHAN
July 17, 2007
UTTAM CHAND GANGWAL Vs. COMMISSIONER, W.C.C. ACT
November 28, 2007
V.D. AGRO TECH. LTD. Vs. UNITED INSURANCE CO. AND ORS.
January 29, 2007
VALLABH DARSHAN HOTEL PRIVATE Vs. STATE OF RAJASTHAN
May 29, 2007
VANDANA GUPTA Vs. STATE OF RAJASTHAN
May 22, 2007
VASEEM @ RAJU AND ANR. Vs. STATE OF RAJASTHAN
March 2, 2007
VAST TEXTILES LTD Vs. STATE
February 9, 2007
VED PRAKASH AND ORS. Vs. STATE OF RAJASTHAN AND ORS.
August 17, 2007
VEERBHADRA SINGH SISODIA Vs. RAJASTHAN COUNCIL OF PRIMARY
March 28, 2007
VIJAY KUMAR AND ANR. Vs. STATE OF RAJASTHAN AND ANR.
October 11, 2007
VIJAY KUMAR CHOWRASIYA Vs. UNION OF INDIA
April 30, 2007
VIJAY LAXMI (SMT.) AND ORS. Vs. INDIAN RED CROSS SOCIETY AND ORS.
December 7, 2007
VIJAY RAJ KHARIWAL Vs. UNION OF INDIA
April 26, 2007
VIJAY SARASWAT Vs. STATE OF RAJASTHAN
January 17, 2007
VIJAY SAXENA Vs. STATE OF RAJASTHAN
November 5, 2007
VIJAY SINGH Vs. STATE OF RAJASTHAN
October 24, 2007
VIJAY SINHA Vs. VEENA SINHA
April 30, 2007
VIKAS ADHIKARI PANCHAYAT SAMITI SADULSHAHAR Vs. LABOUR COURT BIKANER
December 4, 2007
VIKRAM SINGH Vs. STATE OF RAJASTHAN
April 9, 2007
VIKRAM SINGH Vs. STATE OF RAJASTHAN
February 9, 2007
VIMAL KUMAR JAIN Vs. ROOP NARAYAN
January 17, 2007
VIMLA Vs. TARUN SINGH
January 23, 2007
VIMLA BAI Vs. PANCHULAL
February 5, 2007
VIMLA DEVI Vs. STATE OF RAJASTHAN
August 17, 2007
VINITA MARTIN Vs. STATE OF RAJASTHAN
August 27, 2007
VINU RATHORE & OTHERS Vs. STATE OF RAJASTHAN
August 13, 2007
VIPUL Vs. STATE BANK OF BIKANER AND JAIPUR AND ORS.
October 4, 2007
VIRENDRA BHUSHAN Vs. RAJENDRA KUMAR VERMA
May 30, 2007
VISHNU KANTA Vs. JAGDISH
May 24, 2007
VISHRAM SINGH Vs. MANOHAR DEVI
April 2, 2007
VITTOLI DEVI (SMT.), Vs. STATE OF RAJASTHAN AND ORS.
May 29, 2007
WAZID ALI Vs. RUBIANA BANO
November 22, 2007
WESTERN RAJASTHAN COLOUR LAB Vs. UNION OF INDIA
July 20, 2007
WOLKEM INDUSTRIES LTD Vs. STATE
May 9, 2007
YADRAM ALIAS SHANTILAL Vs. STATE OF RAJASTHAN
January 19, 2007
YAMUNA DUTT Vs. STATE OF RAJASTHAN
March 9, 2007
YATENDRA SWAROOP Vs. SMT. ASHA DEVI
August 27, 2007
ZABID Vs. STATE OF RAJASTHAN
July 10, 2007
ZONAL MANAGER UCO BANK Vs. RAM PRAKASH PRAJAPATI
January 19, 2007