Case Index

Title
Date
A A MALLICK & ANR Vs. STATE OF BIHAR
May 21, 2007
ABDUL HANNAN Vs. STATE OF BIHAR
January 29, 2007
ABDUL KHALIQUE Vs. STATE OF BIHAR
October 10, 2007
ABDUL MOIN ANSARI Vs. STATE OF BIHAR
August 6, 2007
ABDUL SALAM Vs. MOHAMMAD JUNAI
February 13, 2007
ABDUL SAMAD HASSAN Vs. STATE OF BIHAR AND OTHERS
March 15, 2007
ABHA DEVI Vs. STATE OF BIHAR
April 3, 2007
ABHA DEVI Vs. STATE OF BIHAR
March 23, 2007
ABHA DEVI @ AABHA DEVI Vs. STATE OF BIHAR
November 29, 2007
ABHAY KUMAR CHAUDHARY Vs. STATE OF BIHAR
August 7, 2007
ABHIMANYU SINGH Vs. STATE OF BIHAR
October 31, 2007
ABHISHEK ABHIRAJAN @ BABU Vs. STATE OF BIHAR
March 21, 2007
ABIR CHAND MEHTA Vs. UNION OF INDIA
July 20, 2007
ABU QUAISER Vs. STATE OF BIHAR
January 10, 2007
ABU TAHIR QUDDUSI Vs. STATE OF BIHAR
August 3, 2007
ACHALESH NANDAN Vs. NATIONAL INSTITUTE OF TECHNOLOGY
April 19, 2007
ACHHELAL ALIAS ACHHE LAL YADAV Vs. STATE OF BIHAR
March 14, 2007
ADALAT MAHTO Vs. STATE OF BIHAR
May 11, 2007
AFROZ MIAN Vs. STATE OF BIHAR
July 23, 2007
AIJ-PT 1714390 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
July 25, 2007
AIJ-PT 1714744 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
August 2, 2007
AIJ-PT 1714798 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
July 11, 2007
AIJ-PT 1714885 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
August 17, 2007
AIJ-PT 1714998 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
August 20, 2007
AIJ-PT 1715008 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
July 11, 2007
AIJ-PT 1715032 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
August 21, 2007
AIJ-PT 1716079 BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR PATNA HIGH COURT
July 26, 2007
AINUL HAQUE Vs. STATE OF BIHAR
March 23, 2007
AJABLAL RAI Vs. JOINT DIRECTOR, CONSOLIDATION
January 31, 2007
AJAY CHOUDHARY Vs. STATE OF BIHAR
July 9, 2007
AJAY KUMAR Vs. STATE OF BIHAR
January 3, 2007
AJAY KUMAR Vs. STATE OF BIHAR
July 19, 2007
AJAY KUMAR AND ORS. Vs. THE STATE OF BIHAR AND ORS.
December 18, 2007
AJAY KUMAR MAHTO @ MUKHIA MAHTO Vs. STATE OF BIHAR
November 20, 2007
AJAY KUMAR PATHAK Vs. STATE OF BIHAR
February 13, 2007
AJAY KUMAR SINGH Vs. STATE OF BIHAR
March 28, 2007
AJAY KUMAR SINGH Vs. STATE OF BIHAR
November 29, 2007
AJAY KUMAR SINGH AND ANR. Vs. KAMESHWAR KUMAR OJHA AND ANR.
May 15, 2007
AJIM ANSARI, KAMRULAH ANSARI @ KARMULLA Vs. STATE OF BIHAR
July 12, 2007
AJOY KUMAR DAS Vs. MATISARA DEVI
March 23, 2007
AJOY SINGH Vs. STATE OF BIHAR
January 16, 2007
AKHIL KUMAR Vs. STATE OF BIHAR
September 26, 2007
AKHILESH KR.SRIVASTAVA Vs. BIRENDRA SHARMA
April 18, 2007
AKHILESH OJHA Vs. STATE OF BIHAR WITH
November 14, 2007
AKHILESHWAR SINGH AND ANOTHER Vs. STATE OF BIHAR AND ANOTHER
March 15, 2007
AKHORI VIJAY KUMAR Vs. STATE OF BIHAR
July 13, 2007
AKHTARI BEGUM Vs. UNION OF INDIA
August 1, 2007
AKHTARI KHATOON Vs. UNION OF INDIA
October 8, 2007
AKSHAY LAL SAH Vs. STATE OF BIHAR
August 14, 2007
ALAKH LAL & ORS ; SULOCHANA DEVI; OM PRAKASH SINGHANIYA; GOPAL SAO, UPENDRA NARAYAN NAYAK; SUVDRA DEVI; KASTURI CHAND GOTHI; RAM BHAKTA PRASAD & ORS ; NARAYAN PASWAN & ORS ; ARUN KUMAR YADAV @ KRISH; PARAS NATH GUPTA Vs. STATE OF BIHAR
July 10, 2007
ALIND RAI Vs. STATE OF BIHAR
May 1, 2007
ALL BIHAR MADARSA TEACHERS ASSOCIATION, PATNA THROUGH ITS GENERAL SECRETARY, MD ZAHIDUR RAHMAN AND ORS AND ITS PRESIDENT, MD ZAHIRUL HAQUE AND ANR Vs. STATE OF BIHAR AND ORS
July 10, 2007
ALOK KUMAR Vs. STATE OF BIHAR
November 14, 2007
ALPANA KUMARI Vs. UJJWL KUMAR DUTTA
May 31, 2007
AMANA RAJ @ VIKKI SHARMA Vs. STATE OF BIHAR
November 5, 2007
AMAR NATH DAS, OM PRAKASH SRIVASTAVA Vs. STATE OF BIHAR
January 11, 2007
AMAR SINGH Vs. STATE OF BIHAR
February 27, 2007
AMAR SINGH Vs. STATE OF BIHAR
May 30, 2007
AMIT KUMAR SINGH Vs. UNION OF INDIA
March 1, 2007
AMIT KUMAR THAKUR Vs. STATE OF BIHAR
February 5, 2007
AMJAD ALI Vs. STATE OF BIHAR
September 17, 2007
AMOD KUMAR KATIYAR Vs. STATE OF BIHAR
December 3, 2007
AMRA KUMARI @ AMRA DEVI Vs. STATE OF BIHAR WITH
November 27, 2007
AMRENDRA KUMAR SINGH Vs. STATE OF BIHAR
September 3, 2007
AMRENDRA KUMAR SINHA Vs. STATE OF BIHAR
September 28, 2007
ANADI KUMAR DAS Vs. KHAGINDRA KUMAR DAS
February 19, 2007
ANANA MOHAN Vs. STATE OF BIHAR
November 23, 2007
ANAND MOHAN SINGH Vs. STATE OF BIHAR
November 26, 2007
ANANDI BHAGAT Vs. ADDITIONAL MEMBER BOARD
July 11, 2007
ANGAD RAM Vs. STATE OF BIHAR
March 16, 2007
ANIL AGRAWAL Vs. STATE OF BIHAR
January 11, 2007
ANIL BISHNU RAMAN Vs. STATE OF BIHAR
April 20, 2007
ANIL BISHWAS Vs. STATE OF BIHAR
May 8, 2007
ANIL KUMAR Vs. UNION OF INDIA
April 12, 2007
ANIL KUMAR Vs. STATE OF BIHAR
July 4, 2007
ANIL KUMAR Vs. STATE OF BIHAR
January 29, 2007
ANIL KUMAR CHOUDHARY Vs. STATE OF BIHAR
May 17, 2007
ANIL KUMAR JHA Vs. STATE OF BIHAR
December 19, 2007
ANIL KUMAR MEHTA Vs. UNION OF INDIA
December 21, 2007
ANIL KUMAR SINGH Vs. STATE OF BIHAR
September 27, 2007
ANIL KUMAR SINHA Vs. STATE OF BIHAR
January 8, 2007
ANIL KUMAR SINHA Vs. STATE OF BIHAR
January 31, 2007
ANIL KUMAR SRIVASTAVA Vs. SAMASTIPUR KSHETRIA GRAM IN BANK
August 8, 2007
ANIL KUMAR SWARNKAR Vs. STATE OF BIHAR
January 22, 2007
ANIL KUMAR TIWARI Vs. STATE OF BIHAR
July 24, 2007
ANIL SINGH Vs. STATE OF BIHAR
August 16, 2007
ANIL YADAV ALIAS BARE YADAV Vs. STATE OF BIHAR
July 31, 2007
ANIRUDH PANDEY Vs. MARKANDEY RAO
February 26, 2007
ANITA ANAMIKA Vs. BHAGALPUR UNIVERSITY
December 12, 2007
ANJANI KUMAR SINGH Vs. STATE OF BIHAR
February 14, 2007
ANJU DEVI JHUNJHUNWAIA Vs. NATIONAL SECURITIES DEPOSITORY LTD.
July 24, 2007
ANJU PATHAK Vs. STATE OF BIHAR
February 1, 2007
ANNU VERMA Vs. MAHESHWAR PRASAD VERMA
August 18, 2007
ANOJ KUMAR MANDAL Vs. STATE OF BIHAR
September 6, 2007
ANSHUMAN SUR Vs. STATE OF BIHAR
February 7, 2007
ANTU RAM Vs. STATE OF BIHAR
January 8, 2007
ANUJ SINGH Vs. STATE OF BIHAR
May 28, 2007
ANUP KUMAR Vs. PRDA
October 4, 2007
ANUP KUMAR BARIAR Vs. SIWAN KSETRIYA GRAMIN BANK
March 2, 2007
ANUPAM KUMAR TIWARI Vs. STATE OF BIHAR
April 11, 2007
ANWAR AHMAD Vs. STATE OF BIHAR
February 6, 2007
ANWAR ALI Vs. STATE OF BIHAR
March 21, 2007
ARBIND MAHTO Vs. STATE OF BIHAR
January 8, 2007
ARBIND SHARMA ALIAS PAPPU SHARMA Vs. RAM CHANDER SHARMA
January 15, 2007
ARDHENDU KUMAR SINGH Vs. UNION OF INDIA
March 23, 2007
ARJUN MISHRA Vs. BIHAR SCHOOL EXAMINATION
May 21, 2007
ARJUN PRASAD Vs. STATE OF BIHAR
May 30, 2007
ARJUN PRASAD Vs. STATE OF BIHAR
August 10, 2007
ARJUN SINGH, BIRENDRA SINGH, MOHAN SINGH, BACHAN SINGH, RAMDAS SINGH Vs. STATE OF BIHAR
January 9, 2007
ARSAD IMAM Vs. STATE OF BIHAR
March 1, 2007
ARUN KR.MUKHERJEE Vs. STATE
November 13, 2007
ARUN KUMAR Vs. STATE OF BIHAR
November 13, 2007
ARUN KUMAR Vs. STATE OF BIHAR
March 22, 2007
ARUN KUMAR Vs. STATE OF BIHAR
November 2, 2007
ARUN KUMAR GUPTA Vs. UTTAR BIHAR KSHETRIYA
March 28, 2007
ARUN KUMAR LAL Vs. STATE OF BIHAR
August 23, 2007
ARUN KUMAR SINGH Vs. STATE OF BIHAR
September 14, 2007
ARUN KUMAR SINHA Vs. STATE
July 18, 2007
ARUN KUMAR, RAMADHAR SINGH Vs. BINOD SHARMA, VIJAY SINGH
August 2, 2007
ARUN YADAV Vs. STATE OF BIHAR
July 25, 2007
ARUNA DEVI Vs. STATE OF BIHAR
April 23, 2007
ARVIND PRASAD Vs. STATE OF BIHAR
July 30, 2007
ARYA TRAVELS REP Vs. STATE OF BIHAR
April 19, 2007
ARYA TRAVELS REPRESENTED Vs. STATE OF BIHAR
April 18, 2007
ASHA DEVI Vs. LALIT NARAYAN MITHILA
September 18, 2007
ASHA DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
November 13, 2007
ASHARFI SINGH Vs. STATE OF BIHAR
February 22, 2007
ASHISH KHANNA Vs. STATE OF BIHAR THROUGH S.D.M.
July 12, 2007
ASHISH MANDAL Vs. STATE OF BIHAR
November 21, 2007
ASHOK KUMAR Vs. STATE OF BIHAR
February 21, 2007
ASHOK KUMAR CHAUDHARY Vs. STATE BANK OF INDIA
July 31, 2007
ASHOK KUMAR CHAURASIA Vs. STATE OF BIHAR
July 6, 2007
ASHOK KUMAR DAS Vs. STATE OF BIHAR
February 22, 2007
ASHOK KUMAR GIRI Vs. STATE OF BIHAR
May 10, 2007
ASHOK KUMAR GUPTA Vs. STATE OF BIHAR
December 5, 2007
ASHOK KUMAR SINGH Vs. STATE OF BIHAR
February 23, 2007
ASHOK KUMAR SINGH Vs. UNION OF INDIA
May 7, 2007
ASHOK NAYAK, ASHOK D NAIK Vs. STATE OF BIHAR
July 10, 2007
ASHOK THAKUR Vs. STATE OF BIHAR
February 8, 2007
ASHOK YADAV Vs. STATE OF BIHAR
February 28, 2007
ASHRAF ANSARI Vs. STATE OF BIHAR
January 10, 2007
ASHUTOSH KUMAR; STATE OF BIHAR AND ORS Vs. STATE OF BIHAR AND ORS ; MANISH BHUSHAN
January 11, 2007
ASIM ZAFAR Vs. STATE OF BIHAR
September 27, 2007
ASLAM ANSARI Vs. STATE OF BIHAR
August 7, 2007
ASSOCIATED CEMENT COMPANY LIMITED Vs. STATE OF BIHAR
June 1, 2007
ATMA RAM Vs. STATE OF BIHAR : RAGHUNI RAM : SHAMBHU SHARAN SINGH : RAKTAN RAM : BINOD RAM
November 7, 2007
ATUL CHANDRA GUPTA Vs. PATNA MUNICIPAL CORPN
August 28, 2007
ATUL JAIN AND BUSINESS LINE ISPAT PVT LTD Vs. STATE OF BIHAR
January 4, 2007
AVILASH KUMAR @ MUKESH KUMAR Vs. BRAHMADEO SINGH
February 27, 2007
AWADH LAL PRASAD Vs. STATE OF BIHAR
August 14, 2007
AWADHA BIHARI SINGH Vs. BRINDAVAN SINGH
January 18, 2007
AWADHESH KUMAR SINGH Vs. STATE OF BIHAR
October 8, 2007
AWADHESH MANDAL Vs. STATE OF BIHAR
January 8, 2007
AWADHESH PRASAD Vs. STATE OF BIHAR
December 11, 2007
AWADHESH RAM Vs. STATE OF BIHAR
September 18, 2007
AYODHYA PRASAD SINHA Vs. JOINT SECRETARY (GENERAL ADMINISTRATION DEPT.) THE BIHAR STATE ELECTRICITY BOARD
October 3, 2007
AZIZUL HASAN Vs. STATE OF BIHAR
December 11, 2007
B K ENTERPRISES DHANPURA Vs. STATE OF BIHAR
November 5, 2007
B.N.P.SINHA Vs. UNION OF INDIA
April 20, 2007
B.R.TRIPATHI Vs. STATE OF BIHAR
April 10, 2007
BABAN THAKUR Vs. STATE OF BIHAR
May 22, 2007
BABBAN SINGH Vs. STATE OF BIHAR
September 18, 2007
BABULAL RAM Vs. STATE OF BIHAR
August 24, 2007
BABUNI YADAV Vs. STATE OF BIHAR
December 17, 2007
BACHAN PRASAD Vs. STATE OF BIHAR
January 4, 2007
BACHCHA PRASAD SINGH @ BACHCHA PRASAD SINHA Vs. RAM SINGHASAN DEVI
March 29, 2007
BACHCHA RAI Vs. STATE OF BIHAR
November 29, 2007
BACHCHA RAI Vs. STATE OF BIHAR
July 11, 2007
BACHCHU MIAN @ QAYAM AKHTAR ARWALI Vs. STATE OF BIHAR
September 26, 2007
BACHHAN TRADERS Vs. STATE OF BIHAR
March 26, 2007
BACHU LAL PASWAN Vs. STATE OF BIHAR
August 23, 2007
BADRI CHOUBEY Vs. STATE OF BIHAR
January 5, 2007
BADRI MEHROTRA Vs. STATE OF BIHAR
April 2, 2007
BADRI NARAYAN MISHRA Vs. STATE OF BIHAR
January 5, 2007
BADRI SAH Vs. STATE OF BIHAR
January 8, 2007
BAGESHWARI KUMAR AND OTHERS Vs. CHIEF EXECUTIVE OFFICER (ADMINISTRATOR)
May 30, 2007
BAIDYA NATH PRASAD SINGH Vs. STATE OF BIHAR
April 3, 2007
BAIDYA NATH YADAV Vs. STATE
May 24, 2007
BAIDYANATH RAI Vs. STATE OF BIHAR
February 6, 2007
BAIJ NATH UPADHYA Vs. STATE OF BIHAR
August 20, 2007
BAIJNATH PRASAD Vs. BADRUL HASAN
May 14, 2007
BAL GOVIND PRASAD Vs. STATE OF BIHAR
February 26, 2007
BAL KISHUN MOCHI Vs. STATE OF BIHAR
July 20, 2007
BAL MUKUND RAM Vs. STATE OF BIHAR
February 26, 2007
BALBINDER SINGH Vs. STATE OF BIHAR
February 5, 2007
BALBIR PRASAD BEGISH Vs. STATE OF BIHAR
September 19, 2007
BALESHWAR CHOWDHARY Vs. STATE OF BIHAR
December 5, 2007
BALESHWAR MISHRA Vs. BIHAR STATE FOOD AND CIVIL SUPPLIES CORPORATION LTD
March 9, 2007
BALESHWAR PD CHAURASIYA Vs. STATE OF BIHAR
November 21, 2007
BALESHWAR PRASAD @ BALESHWAR MAHTO Vs. STATE OF BIHAR
August 23, 2007
BALESHWAR SHARMA Vs. STATE OF BIHAR
November 5, 2007
BALESHWAR SINGH Vs. SHANTI KUMARI
July 11, 2007
BALKRISHNA SHARMA Vs. STATE OF BIHAR
November 12, 2007
BALLAM YADAV Vs. STATE OF BIHAR
March 7, 2007
BALLAV NARAIN Vs. STATE OF BIHAR
September 26, 2007
BALRAM MEDICAL HALL Vs. RAJENDRA PRASAD
July 17, 2007
BALWANT SINGH Vs. STATE OF BIHAR
January 8, 2007
BANARSI KUMAR Vs. STATE OF BIHAR
March 26, 2007
BANDANA DEVI Vs. LAXMI DEVI
February 15, 2007
BANSH LOCHAN SINGH, HILSA, NALANDA, TUNUK SINGH, SHAILENDRA SINGH, NARENDRA @ NAGENDRA SINGH, SITA RAM SINGH MADHESH SINGH @ MADESH SINGH Vs. STATE OF BIHAR
April 27, 2007
BANSI PHARMA Vs. STATE OF BIHAR
January 25, 2007
BANWARI SINGH YADAV Vs. STATE
May 18, 2007
BANWARI YADAV Vs. STATE OF BIHAR
August 16, 2007
BARHAN BHUIA, PRAGASH BHUIA Vs. STATE OF BIHAR
April 26, 2007
BARISTER RAO Vs. STATE OF BIHAR
February 22, 2007
BARMESHWAR PANDEY & ORS. Vs. STATE OF BIHAR
November 6, 2007
BARUN KUMAR Vs. STATE OF BIHAR
March 14, 2007
BASANT KAHAR ALIAS GARIBAN Vs. STATE OF BIHAR
April 6, 2007
BASANT KUMAR SINGH Vs. CHIEF GENERAL MANAGER
April 30, 2007
BASANTI DEVI Vs. UNION OF INDIA
July 23, 2007
BASANTI PRASAD Vs. CHAIRMAN, BIHAR SCHOOL EXAMINATION BOARD
May 2, 2007
BASDEO BHAGAT Vs. STATE OF BIHAR
August 29, 2007
BASGIT LOHAR Vs. STATE OF BIHAR
April 16, 2007
BASGIT SINGH Vs. DEPUTY DIRECTOR
July 9, 2007
BASHISTHA CHOUDHARY Vs. STATE OF BIHAR
January 8, 2007
BASUDEO NARAIN SINHA Vs. STATE OF BIHAR
March 20, 2007
BASUDEO SAH Vs. STATE OF BIHAR
September 20, 2007
BELI SINHA Vs. STATE OF BIHAR
November 1, 2007
BHADAL BARI Vs. STATE OF BIHAR
April 17, 2007
BHAGIRATH MAHTO Vs. STATE OF BIHAR
March 19, 2007
BHAGIRATHI SINGH @ BHAGIRATHI PRASAD SINGH Vs. STATE OF BIHAR
November 2, 2007
BHAGWAN DAS AND SONS Vs. COMMISSIONER OF EXCISE & PROHIBITION, GOVT, OF BIHAR
January 19, 2007
BHAGWAN RAI Vs. STATE OF BIHAR
March 15, 2007
BHAGWAN SINGH Vs. STATE OF BIHAR
March 2, 2007
BHAGWAT YADAV Vs. BADER ALAM
April 12, 2007
BHARAT BHUSAN DEVA Vs. STATE OF BIHAR
October 9, 2007
BHARAT LAL RAM Vs. STATE OF BIHAR
November 8, 2007
BHARAT SINGH Vs. UNION OF INDIA
February 20, 2007
BHARAT YADAV Vs. STATE OF BIHAR
May 30, 2007
BHARATH SINGH Vs. STATE OF BIHAR
January 29, 2007
BHARGESHWAR BANNERJEE Vs. STATE OF BIHAR
February 14, 2007
BHIKHARI CHAUDHARY Vs. STATE OF BIHAR
February 27, 2007
BHIM RAM ALIAS BHIM CHAMAR Vs. STATE OF BIHAR
February 26, 2007
BHOLA BIND Vs. STATE OF BIHAR
May 8, 2007
BHOLA PASWAN Vs. STATE OF BIHAR
January 4, 2007
BHOLA PRASAD Vs. NABI RASUL MIAN
January 8, 2007
BHOLA TAMOLI Vs. STATE OF BIHAR
August 2, 2007
BHOLA YADAV Vs. YADUNANDAN PD.NADAV
March 20, 2007
BHRIGU ASHRAM RAM Vs. STATE OF BIHAR
January 15, 2007
BHRIGU NATH TIWARY Vs. STATE OF BIHAR
February 19, 2007
BHUPENDRA NARAYAN SINHA ALIAS BHUPENDRA PRASAD SINHA Vs. STATE OF BIHAR
January 3, 2007
BHUSHAN PRASAD MISHRA Vs. STATE OF BIHAR
March 12, 2007
BHUWANESHWAR YADAV Vs. UNION OF INDIA
March 23, 2007
BIBI AMBEYA KHATOON Vs. STATE OF BIHAR
March 12, 2007
BIBI BADRUN NISHA Vs. MD.MASUD AKHTER
October 9, 2007
BIBI GULSHAN Vs. STATE OF BIHAR
January 8, 2007
BIBI HALIMA Vs. STATE OF BIHAR
January 5, 2007
BIBI MAHPAARAH KHATOON Vs. STATE OF BIHAR
July 5, 2007
BIBI RABIA KHATOON Vs. STATE OF BIHAR
May 2, 2007
BIBI RAHMAT KHATOON ALIAS BIBI RAHMAT Vs. STATE OF BIHAR
August 21, 2007
BIDHA SHARMA Vs. STATE OF BIHAR
July 9, 2007
BIHAR BLIND PEOPLE CARE SOCIETY Vs. CENTRAL GOVT MINISTRY OF H
November 23, 2007
BIHAR EDUCATION SERVICE Vs. STATE OF BIHAR
October 31, 2007
BIHAR HINDI GRANTH ACADEMY KARMCHARI SANGH Vs. STATE OF BIHAR
March 16, 2007
BIHAR INTERMEDIATE EDUCATION COUNCIL & ORS Vs. GIRISH PRASAD SINHA
May 18, 2007
BIHAR MINING ENGINEERING SERVICE Vs. STATE OF BIHAR
March 28, 2007
BIHAR RAJYA CHAUKIDARI TAHSILDAR SANGH Vs. STATE OF BIHAR
November 6, 2007
BIHAR SANSKRIT SIKSHA BOARD Vs. RAVINDRA GRIYAGHAY
March 29, 2007
BIHAR STATE ELECTRICITY Vs. SITA RAM PATHAK
April 19, 2007
BIHAR STATE ELECTRICITY BOARD Vs. SHARDA PRASAD SINHA
May 21, 2007
BIHAR STATE FINANCIAL Vs. BIHAR STATE FINANCIAL
May 10, 2007
BIHAR STATE FOOD AND CIVIL Vs. STATE OF JHARKHAND
September 12, 2007
BIHAR STATE HOUSING BOARD Vs. MANJU SINGH
April 19, 2007
BIHAR STATE HOUSING BOARD Vs. SAHIL KUMAR CHANDA
July 10, 2007
BIHAR STATE POLLUTION CONTROL Vs. DILIP KUMAR JHA
February 21, 2007
BIHAR STATE SMALL INDUSTRIES Vs. STATE OF BIHAR
July 26, 2007
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
April 20, 2007
BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR
August 28, 2007
BIJAY BHAGAT @ BIJAY KUMAR Vs. STATE OF BIHAR WITH
October 8, 2007
BIJAY KUMAR SRIVASTAVA Vs. STATE OF BIHAR
July 24, 2007
BIJAY KUMAR VERMA Vs. STATE OF BIHAR
September 6, 2007
BIJO PANDA Vs. STATE OF BIHAR
November 20, 2007
BILASH CHAUDHARY @ BILASH BHUIN Vs. STATE OF BIHAR
May 8, 2007
BIMAL KUMAR Vs. STATE OF BIHAR
July 26, 2007
BINAY KR.CHOUBEY Vs. STATE
November 14, 2007
BINAY KRISHNA Vs. ASHOK KUMAR
May 18, 2007
BINAY KUMAR CHAUDHARY Vs. BANK OF INDIA
January 15, 2007
BINAY RAUT Vs. STATE OF BIHAR
March 13, 2007
BINDESHWARI PRASAD SHARMA Vs. STATE OF BIHAR
January 16, 2007
BINDO CHOUDHARY Vs. MANTI DEVI
July 3, 2007
BINDO SHARMA Vs. STATE OF BIHAR
January 25, 2007
BINOD CHOUDHARY Vs. STATE OF BIHAR
February 1, 2007
BINOD GIRI Vs. STATE OF BIHAR
January 24, 2007
BINOD KUMAR Vs. UNION OF INDIA
July 26, 2007
BINOD KUMAR Vs. UNION OF INDIA
July 27, 2007
BINOD KUMAR JHA Vs. STATE OF BIHAR
February 27, 2007
BINOD KUMAR PATHAK Vs. BIHAR STATE SCHEDULED CASTE CO-OPERATIVE DEVELOPMENT CORPORATION LIMITED
July 23, 2007
BINOD KUMAR SINGH Vs. STATE OF BIHAR
February 1, 2007
BINOD YADAV Vs. STATE OF BIHAR
August 31, 2007
BIPAT GOPE Vs. PRINCIPAL CONSOLIDATION
February 9, 2007
BIPIN KUMAR ISHWAR @ BIPIN SINGH Vs. STATE OF BIHAR
January 11, 2007
BIPIN KUMAR JHA Vs. STATE OF BIHAR
August 2, 2007
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
April 27, 2007
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
August 9, 2007
BIPIN KUMAR SINGH Vs. STATE OF BIHAR
March 12, 2007
BIR BAHADUR SINGH Vs. STATE OF BIHAR
April 2, 2007
BIR BAHADUR SINGH Vs. STATE OF BIHAR
January 19, 2007
BIRENDRA KUMAR Vs. STATE OF BIHAR
July 31, 2007
BIRENDRA KUMAR GUPTA Vs. STATE OF BIHAR
February 5, 2007
BIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
January 17, 2007
BIRENDRA RAI Vs. STATE OF BIHAR
February 21, 2007
BIRENDRA SINGH Vs. STATE OF BIHAR
March 20, 2007
BIRENDRA YADAV Vs. STATE OF BIHAR
September 13, 2007
BIRESH CHANDRA CHATTERJI Vs. SATE OF BIHAR
August 13, 2007
BIRIU SAH Vs. STATE OF BIHAR
January 16, 2007
BISHAMBHAR PRASAD Vs. STATE OF BIHAR
April 16, 2007
BISHNU MADHAV PRASAD MODI Vs. JAYANT PRASAD MODI
August 22, 2007
BISHUN RAI Vs. STATE OF BIHAR
April 10, 2007
BISHWANATH KANDELIYA Vs. DEVKINANDAN KHANDELIYA
August 17, 2007
BISHWANATH SAHANI Vs. STATE OF BIHAR
December 13, 2007
BISHWANATH YADAV Vs. STATE OF BIHAR
April 19, 2007
BRAHAMDEO SINGH Vs. STATE OF BIHAR
May 18, 2007
BRAHMA NAND CHOUDHARY Vs. STATE OF BIHAR
September 25, 2007
BRAHMDEO PRASAD Vs. STATE OF BIHAR
November 23, 2007
BRAHMDEO RAM Vs. STATE OF BIHAR
February 13, 2007
BRAHMDEO SINGH (DEAD) REPRESENTED BY LEGAL REPRESENTATIVES Vs. ASKARAN SINGH @ R.P. SINGH
June 1, 2007
BRAHMDEO THAKUR Vs. STATE OF BIHAR
September 10, 2007
BRAJ BEHARI TEWARY Vs. STATE OF BIHAR
March 14, 2007
BRAJ BHUSHAN Vs. UNION OF INDIA
July 31, 2007
BRAJ KISHORE PRASAD Vs. STATE OF BIHAR
May 31, 2007
BRAJ NANDAN YADAV Vs. STATE OF BIHAR
April 20, 2007
BRAJESH PATEL, NARESH MAHTO, PRAMOD KUMAR Vs. STATE OF BIHAR
July 19, 2007
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. KHUSHBOO
March 14, 2007
BRANCH MANAGER, BRANCH OFFICE, SAMASTIPUR, NATIONAL INSURANCE CO.LTD Vs. LAKHANDEO PD. SINHA
March 22, 2007
BRANCH MANAGER, NATIONAL INSURANCE CO LTD Vs. KAMESHWAR SINGH
May 18, 2007
BRANCH MANAGER, UNITED INDIA INSURANCE CO. LTD. Vs. SAJAN RAM AND ANR.
February 26, 2007
BRASHAMDEO MEHTA Vs. STATE OF BIHAR
March 14, 2007
BRIJ BIHARI PRASAD SWARNKAR Vs. ANAND KUMAR SWARNKAR
September 25, 2007
BRIJ BIHARI SHARMA Vs. STATE OF BIHAR
October 31, 2007
BRIJ BIHARI SINGH Vs. BIHAR STATE FINANCIAL
September 27, 2007
BRIJ KISHORE PRASAD Vs. STATE BANK OF INDIA
September 26, 2007
BRIJ MOHAN SINGH Vs. KRISHNA SHAHI
January 4, 2007
BRIJNANDAN SINGH Vs. STATE OF BIHAR
April 4, 2007
BRIJNATH SINGH Vs. STATE OF BIHAR
July 12, 2007
BRINDABAN TIWARY Vs. AWADHESH TIWARY
September 28, 2007
BUDHAN PANDIT Vs. STATE OF BIHAR
February 2, 2007
BULLA SAHNI Vs. STATE
February 7, 2007
CARRIER AIRCON LIMITED Vs. STATE OF BIHAR
January 4, 2007
CENTRAL BOARD OF SECONDARY EDUCATION Vs. BHARAT SING
February 28, 2007
CHAKRADHAR DAS Vs. STATE OF BIHAR
August 9, 2007
CHAMPA DEVI ALIAS CHAMPA KUMARI Vs. STATE OF BIHAR
October 4, 2007
CHAMPA MISHRA Vs. STATE OF BIHAR
January 29, 2007
CHAMRU MAHTO Vs. STATE OF BIHAR
January 5, 2007
CHANAKI SAO ALIAS CHANAKIA Vs. RENU SINGHANIYA
September 18, 2007
CHANDA DEVI @ CHANDRA MISHRA @ CHANDA MISHRA Vs. STATE OF BIHAR WITH
October 10, 2007
CHANDA KHATOON AND ORS. Vs. THE STATE OF BIHAR AND ANR.
October 31, 2007
CHANDA KUMARI Vs. STATE OF BIHAR
September 19, 2007
CHANDESHWAR MANDAL ALIAS CHANNA MANDAL AND KHIRKHAR MANDAL Vs. STATE OF BIHAR
September 14, 2007
CHANDESHWAR YADAV Vs. STATE OF BIHAR
February 19, 2007
CHANDRA BHUSHAN Vs. STATE OF BIHAR
July 27, 2007
CHANDRA BHUSHAN PRASAD Vs. STATE OF BIHAR
October 30, 2007
CHANDRA KANT SINGH Vs. STATE OF BIHAR
December 11, 2007
CHANDRA MOHAN JHA Vs. STATE OF BIHAR
March 9, 2007
CHANDRA MOHAN PRASAD Vs. GYANDEO SHARMA
January 29, 2007
CHANDRA MOHAN SINGH Vs. STATE OF BIHAR
July 3, 2007
CHANDRA NARAIN ROY Vs. STATE OF BIHAR
January 24, 2007
CHANDRA NARAYAN SINGH Vs. STATE OF BIHAR
December 18, 2007
CHANDRA SHARMA Vs. STATE OF BIHAR
April 13, 2007
CHANDRA SHEKHAR YADAV AND ORS Vs. STATE OF BIHAR
September 3, 2007
CHANDRA YADAV ALIAS CHANDRA MATHO Vs. STATE OF BIHAR
May 9, 2007
CHANDRAMA PD SINGH ALIAS CHANDRAMA Vs. STATE OF BIHAR
January 24, 2007
CHANDRAMAUFI AGRAWAL Vs. STATE OF BIHAR
December 5, 2007
CHANDRASHEKHAR Vs. STATE OF BIHAR
August 8, 2007
CHANDRASHEKHAR AZAD Vs. STATE OF BIHAR
March 1, 2007
CHANDRIKA BIND Vs. STATE OF BIHAR
May 3, 2007
CHANDRIKA MOCHI Vs. STATE OF BIHAR
May 11, 2007
CHANDRIKA TIWARY Vs. VIDYA SHANKAR DUBEY
July 16, 2007
CHANDU LAL Vs. AJAY KUMAR SINHA
August 7, 2007
CHHABI SINHA Vs. STATE OF BIHAR
September 19, 2007
CHHABILA SAH Vs. STATE OF BIHAR
May 28, 2007
CHHAJURAM AGARWAL Vs. STATE OF BIHAR
February 27, 2007
CHHANDRWATI DEVI Vs. STATE OF BIHAR
August 2, 2007
CHHATHU SAH Vs. UNION OF INDIA
February 13, 2007
CHIEF ELECTORAL OFFICER Vs. JAGMATO DEVI
February 13, 2007
CHOUDHARY KANHAIYA PRASAD SINGH Vs. STATE OF BIHAR & ORS.
July 30, 2007
CHUN CHUN SINGH Vs. STATE OF BIHAR
January 24, 2007
CIVMI INDUSTRIES PVT.LTD. Vs. STATE BANK OF INDIA
November 5, 2007
COMMISSIONER OF INCOME TAX Vs. HARGOVIND KHAITAN
August 24, 2007
COUNCIL FOR ADVANCEMENT OF PEOPLES ACTION AND RURAL TECHNOLOGY, NEW DELHI AND ANOTHER Vs. CAPART
February 1, 2007
COUNCIL FOR PROTECTION OF PUBLIC RIGHTS AND WELFARE Vs. STATE OF BIHAR
January 8, 2007
D K ENGINEERING Vs. STATE OF BIHAR
September 18, 2007
DAMYANTI DEVI Vs. KISHORI PRASAD
July 19, 2007
DARBHANGA INDUSTRIAL AREA, DEVELOPMENT AUTHORITY Vs. CHAND PRASAD SINHA
May 9, 2007
DASHARATH PRASAD ROY Vs. STATE OF BIHAR AND OTHERS
December 10, 2007
DASHRASTH MANDAL, DEVATRI DEVI, HEERAIAL MANDAL, SUSHIL MANDAL, BUCHIA DEVI Vs. STATE
August 29, 2007
DEBASHREE CONSTRUCTION Vs. STATE OF BIHAR
February 9, 2007
DEELIP KUMAR Vs. STATE OF BIHAR
November 13, 2007
DEEN DAYAL DUBEY Vs. BACHAN CHAUBEY
August 8, 2007
DEEP NARAIN DUBEY Vs. STATE OF BIHAR
April 18, 2007
DEEP YADAV Vs. STATE OF BIHAR
April 13, 2007
DEEPA SAH Vs. STATE OF BIHAR
August 6, 2007
DEEPAK KUMAR MISHRA Vs. UNION OF INDIA
February 13, 2007
DEEPAK KUMAR SINHA Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
August 24, 2007
DEO MUNI RAM Vs. STATE OF BIHAR
January 9, 2007
DEO NARAIN KANTH Vs. STATE OF BIHAR
March 1, 2007
DEO NARAIN MANDAL Vs. RAM CHANDRA MANDAL
August 31, 2007
DEO NARAYAN SHARMA AND ORS Vs. STATE OF BIHAR
August 28, 2007
DEONATH PRASAD Vs. STATE OF BIHAR
April 25, 2007
DEPONE ORGANICS PRIVATELTD Vs. STATE OF BIHAR
July 31, 2007
DEPUTY MANAGER BISCOMAUN Vs. HARDEO PRASAD
January 16, 2007
DEV NATH YADAV Vs. STATE OF BIHAR
November 5, 2007
DEVENDRA MISHRA Vs. RAJIVA LOCHAN PRASAD
January 24, 2007
DEVI Vs. STATE OF BIHAR
July 25, 2007
DEVI Vs. STATE OF BIHAR
July 26, 2007
DEVI Vs. STATE OF BIHAR
July 24, 2007
DEVI SINGH Vs. NESAR ALAM
April 5, 2007
DHAJJU RAJAK Vs. STATE
May 24, 2007
DHANANJAY PRASAD Vs. BIHAR SCHOOL EXAM.BOARD
December 18, 2007
DHANANJAY RAI Vs. STATE OF BIHAR
July 19, 2007
DHANRAJ SINGH Vs. STATE OF BIHAR
August 13, 2007
DHARM SHILA DEVI Vs. RAMESH CHANDRA TEWARI
August 22, 2007
DHARMENDRA KUMAR Vs. STATE OF BIHAR
January 3, 2007
DHARMENDRA KUMAR Vs. STATE OF BIHAR
October 9, 2007
DHARMENDRA KUMAR Vs. STATE OF BIHAR
August 8, 2007
DHARMENDRA KUMAR @ DHARMENDRA KUMAR RAI Vs. STATE OF BIHAR
January 18, 2007
DHARMENDRA PASWAN Vs. STATE OF BIHAR AND OTHERS
September 26, 2007
DHARMENDRA SINGH Vs. ADDITIONAL MEMBER BOARD
March 28, 2007
DHIRENDRA KUMAR Vs. STATE OF BIHAR
July 9, 2007
DHIRENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 16, 2007
DHIRENDRA KUMAR YADAV Vs. B.N.MANDAL UNIVERSITY
April 8, 2007
DHROOV RAI @ DHRUP RAI Vs. MOST.GEETA KUER @ MOST.GITA KUWAR
February 27, 2007
DHRUB ROY Vs. STATE OF BIHAR
January 10, 2007
DHRUVA KUMAR Vs. ANAND KUMAR
August 3, 2007
DHURB KUMAR ROY Vs. BIHAR STATE CO OPERATIVE LAND DEVLOPMENT BANK LTD
July 26, 2007
DIG VIJAY NARAYAN SINGH Vs. STATE
February 5, 2007
DILIP KUMAR Vs. STATE OF BIHAR
March 9, 2007
DILIP KUMAR SINGH Vs. STATE OF BIHAR
October 8, 2007
DILIP YADAV Vs. STATE OF BIHAR
July 3, 2007
DILIP YADAV Vs. STATE OF BIHAR
July 16, 2007
DINA NATH SAH Vs. STATE OF BIHAR
March 30, 2007
DINESH CHAND AND ORS Vs. STATE OF BIHAR
February 7, 2007
DINESH KUMAR CHAUDHARY Vs. COLLECTOR, PURNEA
April 12, 2007
DINESH KUMAR GUPTA Vs. DEOBRAT LAL
February 21, 2007
DINESH PARWAT Vs. STATE OF BIHAR
April 26, 2007
DIPAK KUMAR SINGH @ DIPAK KUMAR Vs. STATE OF BIHAR
August 9, 2007
DIPAK KUMAR SINGH ALIAS DIPAK KUMAR Vs. STATE OF BIHAR
August 9, 2007
DIPANKER DUTT GUPTA Vs. STATE OF BIHAR
April 11, 2007
DIPNARAYAN YADAV Vs. STATE OF BIHAR
March 19, 2007
DIVISIONAL MANAGER Vs. GYANTI DEVI
July 26, 2007
DIVISIONAL MANAGER, IBP, COMPANY LTD Vs. PRIYANKA PRATAP SINGH
April 19, 2007
DIVISIONAL MANAGER, UNITED INDIA INSURANCE COMPANY LTD Vs. RUPKALI DEVI
July 26, 2007
DIVISIONAL TRASURER N E RAILWAY Vs. DEVKALA DEVI
February 12, 2007
DIWAKAR SINGH Vs. STATE OF BIHAR
January 8, 2007
DIWAKAR SINHA Vs. STATE OF BIHAR
September 24, 2007
DIWAKAR TIWARI Vs. JUGAL KISHOR TIWARI
July 26, 2007
DIWALI MAHTO Vs. STATE OF BIHAR
November 6, 2007
DOCTOR NONIA Vs. STATE OF BIHAR
September 21, 2007
DOCTOR RAM PRAVESH KUMAR Vs. STATE OF BIHAR
February 9, 2007
DOMNI DEVI Vs. NEURI KUERI
October 6, 2007
DR. VIDYANAND SINHA Vs. STATE OF BIHAR AND ORS.
August 10, 2007
DR.ANJAN KUMAR Vs. STATE OF BIHAR
August 17, 2007
DR.BIPIN BIHARI SINGH Vs. STATE OF BIHAR
August 27, 2007
DR.NITYA GOPAL BANDYOPADHYAY Vs. STATE OF BIHAR
May 15, 2007
DRISHTEE FOUNDATION Vs. BIHAR STATE POLLUTION CONTROL BOARD
November 12, 2007
DUDHESH SHARMA @ DUDHESH SINGH Vs. STATE OF BIHAR
September 17, 2007
DUJIA DEVI Vs. SHYAM BIHAR BHAGAT, SAM DEO BHAGAT
January 15, 2007
DUKHAN RAI Vs. MAHENDRA RAJ
April 10, 2007
DULARU SINGH @ DULARU PRASAD SINGH Vs. STATE OF BIHAR
January 22, 2007
DUNLOP INDIA LTD.THROUGH DEBASIS BHAUMIK Vs. STATE OF BIHAR
September 10, 2007
DURGANAND JHA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
September 28, 2007
DWARIK RAI Vs. JOINT DIRECTOR
January 31, 2007
DWARIKA PASWAN, BRIJ NANDAN PASWAN, SURESH PRASAD Vs. STATE OF BIHAR
March 21, 2007
DWARIKA PRASAD Vs. INDRADEO LAL
April 17, 2007
DWARIKA RAUT Vs. JALDHAR RAUT
December 19, 2007
EASTERN UDYOG Vs. EAST CENTRAL RAILWAY HAJIPUR
September 27, 2007
EKRAM PANDEY Vs. STATE OF BIHAR
April 17, 2007
EKTA ANAND VERMA @ REENA VERMA Vs. ISHWAR DAYAL PRASAD
January 24, 2007
EMARAT CO-OPERATIVE HOUSING Vs. STATE OF BIHAR
September 24, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. R K TEKRIWAL
September 5, 2007
ENAMUL HADWE Vs. STATE OF BIHAR
September 19, 2007
EXCEL CORP CARELTD Vs. STATE OF BIHAR
August 20, 2007
EXECUTIVE ENGINEER, PUNPUN FLOOD PROTECTION DIVISION Vs. LAL BABU RAI
November 23, 2007
FAIYAZ AHMAD Vs. STATE OF BIHAR
November 29, 2007
FARMAN MIAN Vs. STATE OF BIHAR
July 7, 2007
FAUDI MUKHIYA Vs. STATE OF BIHAR
July 5, 2007
FIROZ ALAM Vs. STATE OF BIHAR
March 13, 2007
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
January 24, 2007
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR
January 10, 2007
FOOD CORPORATION OF INDIA Vs. SAVITRI DEVI
November 20, 2007
FOOD CORPORATION OF INDIA Vs. STATE OF BIHAR WITH
December 12, 2007
FRANKLIN J QURESHI Vs. STATE OF BIHAR
August 17, 2007
GABBAR SINGH Vs. STATE OF BIHAR
January 17, 2007
GAJENDRA KUMAR AMBASTA Vs. STATE OF BIHAR
February 6, 2007
GANDAK COMMAND AREA DEVELOPMENT AGENCY Vs. STATE OF BIHAR
September 25, 2007
GANESH PASWAN Vs. STATE OF BIHAR
May 7, 2007
GANESH RAI Vs. STATE OF BIHAR
March 28, 2007
GANESH TANTI ALIAS GANESH PD TANTI Vs. STATE OF BIHAR
December 17, 2007
GANGA PRASAD Vs. STATE OF BIHAR
July 27, 2007
GANGA PRASAD MANDAL @ GANGA MANDAL Vs. STATE OF BIHAR
August 8, 2007
GANGA PRASAD SINGH Vs. STATE OF BIHAR
November 5, 2007
GANPATI JHA Vs. ABHAY KUMAR YADAV, AJAY KUMAR YADAV
May 16, 2007
GAURI NATH JHA Vs. STATE OF BIHAR
October 8, 2007
GAUTAM KUMAR Vs. UNION OF INDIA
December 4, 2007
GAUTAM MANDAL Vs. STATE OF BIHAR
November 2, 2007
GAUTAM PANDIT Vs. STATE OF BIHAR
January 29, 2007
GAUTAM SINGH Vs. MOSMAT LALMATI KUAR
April 26, 2007
GAYA MUNICIPAL Vs. JOGENDRA KUMAR
April 12, 2007
GAYA PRASAD Vs. BIHAR STATE ELECTRICITY BOARD AND ORS.
May 3, 2007
GAYA SHAUKAT MIAN Vs. STATE OF BIHAR
January 16, 2007
GEETA DEVI Vs. STATE OF BIHAR AND ORS.
August 22, 2007
GEETA SINHA Vs. PATNA UNIVERSITY
August 2, 2007
GHANSHYAM JHA Vs. STATE OF BIHAR
January 19, 2007
GHANSHYAM MANDAL Vs. STATE OF BIHAR
March 13, 2007
GHOSH YADAV Vs. STATE OF BIHAR
March 7, 2007
GIRDHARI KUAR Vs. STATE OF BIHAR
January 11, 2007
GITA DEVI Vs. STATE OF BIHAR
October 3, 2007
GITA DEVI Vs. STATE OF BIHAR
January 31, 2007
GITA RANI JAISWAL Vs. STATE OF BIHAR
August 20, 2007
GOBIND LAL AGRAWAL Vs. STATE OF BIHAR
November 23, 2007
GOLDEN YADAV @ AJAY KUMAR Vs. STATE OF BIHAR
February 14, 2007
GOPAL KATTHA INDUSTRIES PVT.LTD Vs. BIHAR STATE FINANCIAL CORPORATION
January 17, 2007
GOPAL KUMAR MODI Vs. LALAN PRASAD KESHRI ALIAS SUSHIL
February 28, 2007
GOPAL PRASAD Vs. UNION OF INDIA
February 12, 2007
GOPAL SAH Vs. BIHAR STATE SUNNI WAQF BOARD
February 20, 2007
GOPAL SAO Vs. STATE OF BIHAR
January 8, 2007
GOPAL TEWARI Vs. UMAKANT TEWARI
August 22, 2007
GOPI KRISHNA JHA Vs. STATE OF BIHAR
March 19, 2007
GORAKH NATH SINGH Vs. SIWAN KSHETRIYA GRAMIN
March 23, 2007
GOVIND PD MAKHARIA & ANOTHER Vs. STATE OF BIHAR
May 31, 2007
GUDDU SINGH @ GUDDU Vs. STATE OF BIHAR
January 25, 2007
GULAM NABI KHAN Vs. STATE OF BIHAR
March 15, 2007
GULESHWAR PASBAN Vs. STATE OF BIHAR
July 13, 2007
GURUCHARANJIT @ GURUCHARANJIT SINGH Vs. UNION OF INDIA THROUGH C.B.I.
August 28, 2007
GYAN DDEEP PRASAD Vs. BIHAR STATE FINANCIAL
February 12, 2007
GYANESWAR PRASAS YADAV Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
March 8, 2007
GYANTI DEVI Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, NEW INDIA INSURANCE COMPANY LTD.
January 17, 2007
HADISH ALI Vs. MOSTT.ASMA KHATOON
March 2, 2007
HAFIZ NIZAMUDDIN Vs. KAUSHALAYA DEVI WITH
August 21, 2007
HAJI MIR NAIMUDDIN Vs. STATE OF BIHAR
January 29, 2007
HALDHAR PRASAD MEHTA Vs. STATE OF BIHAR
March 1, 2007
HALDHAR PRASAD YADAV Vs. STATE OF BIHAR
February 21, 2007
HARDINGE MEMORIAL FUND TRUST Vs. STATE OF BIHAR
July 20, 2007
HARENDRA KISHOR SARAN Vs. STATE OF BIHAR
July 13, 2007
HARENDRA KUMAR Vs. STATE OF BIHAR
March 7, 2007
HARENDRA KUMAR SINGH Vs. STATE OF BIHAR
August 31, 2007
HARENDRA RAI Vs. STATE OF BIHAR
March 13, 2007
HARI DAS GHOSH Vs. STATE OF BIHAR
August 8, 2007
HARI NARAYAN GIRI Vs. STATE OF BIHAR
August 6, 2007
HARI NARAYAN THAKUR Vs. STATE OF BIHAR & ORS.
March 22, 2007
HARI NARAYAN THAKUR Vs. STATE OF BIHAR
March 23, 2007
HARI RAO, SUBODH RAO, BHOLA NATH RAO, GAIBI RAO, PRAYAG RAO, SURENDRA RAO, PRADEEP RAO, SHYAM CHOUBEY, JALDHAR YADAV, SURYA NARAIN YADAV, MAHESHWARI SINGH Vs. STATE OF BIHAR
May 9, 2007
HARIGEND CHOUBEY Vs. STATE
February 2, 2007
HARIHAR SINGH Vs. RAMA SHANKAR SINGH
April 16, 2007
HARIKANT SINGH Vs. RAM KRISHNA SHARMA
May 2, 2007
HARINAGAR SUGAR MILLS LTD Vs. STATE OF BIHAR
January 25, 2007
HARINAGAR SUGAR MILLSLTD Vs. STATE OF BIHAR
May 7, 2007
HARISCHANDRA JHA Vs. STATE OF BIHAR
July 18, 2007
HARMADEO URAON @ DHARMADRA URAON Vs. STATE OF BIHAR
January 18, 2007
HASANPUR CHINI MILL MAZDOOR UNION Vs. STATE OF BIHAR
April 5, 2007
HASIMA KHATOON Vs. MURTAZA ANSARI
September 28, 2007
HELAL AHMAD Vs. STATE BANK OF INDIA
May 25, 2007
HEM CHANDRA MISHRA Vs. STATE OF&APOSBIHAR
February 1, 2007
HEM CHANDRA SINGH Vs. STATE OF BIHAR
December 7, 2007
HILSA PRAKHAND MATSHYAJIVI SWAWLAMBI SAHYOG SAMITI LIMITED Vs. STATE OF BIHAR
March 12, 2007
HINDUSTAN PETROLEUM CORPORATION Vs. RAJESHWAR PRASAD
July 3, 2007
HINDUSTAN STEEL WORKS CONSTRUCTION LTD Vs. STATE OF BIHAR
March 23, 2007
HIRA LAL CHOUDHARY Vs. STATE OF BIHAR
August 21, 2007
HIRA MURTI KUWAR AND ORS. Vs. ANIL KUMAR SHARMA AND ORS.
August 6, 2007
HIRA SINGH Vs. STATE OF BIHAR
September 17, 2007
HIRALAL YADAV Vs. STATE OF BIHAR
September 28, 2007
HORIL SAHNI Vs. STATE OF BIHAR
September 14, 2007
HOTI RAI Vs. PARMESHWAR SAN, PARMESHWAR PRASAD
September 24, 2007
HRISHIKESH SAHA Vs. STATE OF BIHAR
July 23, 2007
HUSNO BANO Vs. STATE OF BIHAR
July 27, 2007
I.D.I.O. CONSTRUCTION (INDIA) LTD. Vs. STATE OF BIHAR AND OTHERS
October 5, 2007
IBOPISHAK SINGH Vs. UNION OF INDIA
August 29, 2007
ILO MIAN Vs. STATE OF BIHAR
November 21, 2007
INDAL NUT Vs. STATE OF BIHAR
May 8, 2007
INDIAN OIL CORPORATION LIMITED Vs. NEEL KAMAL CHANCHAL
March 19, 2007
INDIAN OIL CORPORATION LIMITED Vs. STATE OF BIHAR
January 9, 2007
INDIAN OIL CORPORATION LTD Vs. STATE OF BIHAR
March 26, 2007
INDIAN OIL CORPORATION LTD. Vs. STATE OF BIHAR
August 1, 2007
INDIAN OIL CORPORATION LTD.(IBP DIVISION) Vs. VINOD CHOUDHARY
September 27, 2007
INDIAN OIL CORPORATION MARKETING DIVISION Vs. JAGAT NARIN BHAGAT
October 31, 2007
INDRA MOHAN PRASAD SINHA Vs. BIHAR STATE ELECTRICITY BOARD
March 23, 2007
INDRADEO SINGH Vs. STATE OF BIHAR
November 7, 2007
INDRAJEET CHAUDHARY Vs. STATE OF BIHAR
July 18, 2007
INDRAJIT NARAIN SINGH Vs. STATE OF BIHAR
November 7, 2007
INDRAWATI DEVI AND OTHER Vs. STATE OF BIHAR AND OTHERS
September 3, 2007
INDU DEVI Vs. STATE OF BIHAR
February 1, 2007
INDU DEVI & ANR (IN 42597) RITESH KUMAR @ RITESH KUMAR GUPTA Vs. STATE OF BIHAR
January 17, 2007
INDU PARBAT Vs. STATE OF BIHAR
September 3, 2007
INDU SHEKHER SINGH Vs. STATE OF BIHAR
November 20, 2007
ISHAR HAZRA Vs. STATE OF BIHAR
April 27, 2007
ISHWAR DAYAL Vs. UNION OF INDIA
May 24, 2007
ISIDOR LAKRA Vs. STATE OF BIHAR
January 19, 2007
J.P.CONSTRUCTION Vs. STATE OF BIHAR
July 11, 2007
JAG NARAIN SINGH ALIAS JAG NARAIN Vs. STATE OF BIHAR
March 23, 2007
JAGANNATH SINGH Vs. STATE OF BIHAR
May 14, 2007
JAGARNATH SAH Vs. STATE
April 16, 2007
JAGBIR RAI Vs. UNION OF INDIA
February 20, 2007
JAGDEO BHINDWAR Vs. STATE OF BIHAR
May 3, 2007
JAGDISH BHAGAT Vs. SRI BAIJNATH RAI
April 30, 2007
JAGDISH GIRI Vs. STATE OF BIHAR
July 11, 2007
JAGDISH MAHTO Vs. STATE OF BIHAR
December 5, 2007
JAGDISH SINGH Vs. STATE OF BIHAR
July 24, 2007
JAGDISH SINGH, KESHO KUMAR SINGH, SURAJBANSH SINGH Vs. STATE OF BIHAR
April 30, 2007
JAGDISH THAKUR Vs. STATE OF BIHAR
February 21, 2007
JAGDISH YADAV Vs. STATE OF BIHAR
January 19, 2007
JAGESHWAR CHAUDHARY Vs. STATE OF BIHAR
April 9, 2007
JAGJIWAN CHAMAR @ JAGJIWAN RAM Vs. STATE OF BIHAR
November 27, 2007
JAGROOP PASWAN Vs. STATE OF BIHAR
February 20, 2007
JAGTARAN SARIYA Vs. STATE OF BIHAR
February 26, 2007
JAI KISHUN RAI Vs. NANDU RAI
December 14, 2007
JAI KISHUN SINGH Vs. UNION OF INDIA
February 21, 2007
JAI KRISHNA JHA Vs. STATE OF BIHAR
October 1, 2007
JAI NARAIN THAKUR Vs. STATE OF BIHAR
April 17, 2007
JAI NARAYAN YADAV Vs. STATE OF BIHAR
February 28, 2007
JAIKALA DEVI Vs. UNION OF INDIA
July 19, 2007
JAIN INDUSTRIES Vs. STATE OF BIHAR
March 13, 2007
JAKEER HUSSAIN Vs. SHEIK IRSHAD
September 10, 2007
JAMADAR SINGH, SUDAMA SINGH, PRADIP SINGH Vs. STATE OF BIHAR
September 11, 2007
JAMAHIR MAHTO Vs. STATE OF BIHAR
December 14, 2007
JAMIL AKHTAR Vs. STATE OF BIHAR
February 7, 2007
JAN PRATIRODH Vs. STATE OF BIHAR
August 13, 2007
JANAK RAM Vs. UNION OF INDIA
July 16, 2007
JANAKI DEVI VIDYAPATI YADAV Vs. STATE OF BIHAR
February 14, 2007
JANAPRIYA CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. STATE OF BIHAR
December 17, 2007
JANARDAN PRASAD VERM Vs. STATE OF BIHAR
February 22, 2007
JANGI LAL PRASAD Vs. STATE OF BIHAR
August 13, 2007
JANKI DEVI Vs. STATE OF BIHAR
May 8, 2007
JANKI DEVI Vs. SHANTI DEVI
September 6, 2007
JATA SHANKAR JHA Vs. MADHUBANI MUNICIPALITY
March 26, 2007
JAWAHAR BHAGAT @ JITENDRA BHAGAT @ JAWAHIR Vs. STATE OF BIHAR
May 8, 2007
JAWAHARLAL MAHTO Vs. STATE OF BIHAR
November 2, 2007
JAY BANSH MISHRA Vs. STATE OF BIHAR AND OTHERS
December 19, 2007
JAY KUMAR PASWAN Vs. STATE OF BIHAR
March 23, 2007
JAYANTI PRABHA BHARTI Vs. STATE OF BIHAR
December 20, 2007
JEERA DEVI Vs. STATE OF BIHAR
December 18, 2007
JETHAN BHUIYAN Vs. STATE OF BIHAR
April 10, 2007
JHURI BIND Vs. STATE OF BIHAR
July 9, 2007
JITEN KAMKER Vs. STATE OF BIHAR
May 1, 2007
JITENDRA KUMAR Vs. STATE OF BIHAR
November 29, 2007
JITENDRA KUMAR Vs. VEER KUER SINGH UNIVER
August 8, 2007
JITENDRA KUMAR Vs. SIWAN CENTRAL
July 12, 2007
JITENDRA KUMAR Vs. BIHAR SCHOOL EXAMINATION BOARD
May 15, 2007
JITENDRA KUMAR RAJAK Vs. STATE OF BIHAR
November 21, 2007
JITENDRA KUMAR SINGH Vs. UNION OF INDIA
March 28, 2007
JITENDRA MOHAN Vs. STATE OF BIHAR
April 23, 2007
JITENDRA PRASAD Vs. STATE OF BIHAR
July 19, 2007
JITENDRA SHARMA @ JITENDRA KUMAR SHARMA Vs. UNION OF INDIA THROUGH C.B.I.
October 1, 2007
JIWAN PASWAN Vs. STATE OF BIHAR
July 26, 2007
JOAN MATHAIKAL Vs. STATE OF BIHAR
November 1, 2007
JOGENDRA BHAGAT Vs. JAISHREE DEVI, BAITAHI
March 12, 2007
JORJY INTERNATIONAL PRIVATE Vs. STATE OF BIHAR
August 13, 2007
JUMA KHATOON Vs. STATE OF BIHAR
November 12, 2007
JYOTI PRAKASH RAI Vs. STATE OF BIHAR
May 4, 2007
JYOTSNA SINGH, KUMARI JYOTSNA SINGH Vs. STATE OF BIHAR
August 31, 2007
K.B.PICTURES Vs. STATE OF BIHAR
January 22, 2007
K.BALAKRISHNAN, K.S.BALAKRISHNAN AND AMERICAL Vs. STATE OF BIHAR
March 2, 2007
K.N. RAM @ KEDAR NATH RAM Vs. STATE OF BIHAR AND ANOTHER
April 25, 2007
KABITA SEN Vs. KANAK LATA CHAUDHARY
August 21, 2007
KABUTARI DEVI Vs. CONSOLIDATION OFFICER
July 9, 2007
KAHKASHAN PARVEEN Vs. STATE OF BIHAR
January 9, 2007
KAILASH YADAV Vs. STATE OF BIHAR
April 9, 2007
KAILASI DEVI Vs. STATE OF BIHAR
November 21, 2007
KAISAR JAHAN Vs. STATE OF BIHAR
October 4, 2007
KAKA & COMPANY Vs. STATE OF BIHAR
January 9, 2007
KALAMUDDIN Vs. STATE OF BIHAR
July 18, 2007
KALAWATI DEVI Vs. PREM SHANKAR SAH
September 28, 2007
KAMAKHAYA NARAYAN SINGH Vs. HARIBANSH SINGH
August 31, 2007
KAMAL KISHORE JHA Vs. STATE OF BIHAR
May 15, 2007
KAMESHWAR SHARMA, BISHUNDEO SHARMA Vs. STATE OF BIHAR
July 6, 2007
KAMESHWAR YADAV Vs. STATE OF BIHAR
May 23, 2007
KAMINI SINHA Vs. ACHLESH NANDAN
July 23, 2007
KAMLA DEVI Vs. STATE OF BIHAR
May 31, 2007
KAMLAWATI DEVI Vs. STATE OF BIHAR
September 19, 2007
KAMLAWATI THAKUR Vs. STATE OF BIHAR
February 9, 2007
KAMLESH CHAUDHARY Vs. STATE OF BIHAR
April 24, 2007
KANCHAN MALA Vs. STATE OF BIHAR
December 10, 2007
KANCHAN MASANTA Vs. STATE OF BIHAR
January 15, 2007
KANHAIYA LAL DARAK Vs. STATE OF BIHAR
February 15, 2007
KANHAIYA LAL GUPTA Vs. STATE OF BIHAR
July 6, 2007
KANT SINGH Vs. STATE OF BIHAR
December 14, 2007
KANTI SINGH Vs. STATE OF BIHAR
November 5, 2007
KANTI SINHA Vs. STATE OF BIHAR AND ORS
July 4, 2007
KAPIL YADAV Vs. STATE OF BIHAR
November 7, 2007
KAPILDEO PRASAD Vs. STATE OF BIHAR
March 7, 2007
KAPILDEO SINGH Vs. STATE OF BIHAR
March 29, 2007
KARTIK MANDAL Vs. STATE OF BIHAR
March 8, 2007
KARUNA DEVI Vs. ASHOK CHOUDHARY
July 25, 2007
KARUNA KANT PANDEY Vs. STATE OF BIHAR
February 8, 2007
KASHI NATH CHOUDHARY Vs. STATE OF BIHAR
April 10, 2007
KASHI RAM BANSHIDHAR Vs. STATE OF BIHAR
March 26, 2007
KAUNAIN AKHTAR @ MD KONEN Vs. STATE OF BIHAR
May 1, 2007
KAUSHAL KUMAR Vs. STATE OF BIHAR
December 13, 2007
KAUSHAL YADAV Vs. STATE OF BIHAR
May 8, 2007
KAUSHALYA Vs. RAVINDRA NATH PANDEY
April 16, 2007
KAUSHLENDRA SINGH Vs. STATE OF BIHAR
August 6, 2007
KEDAR PASWAN Vs. STATE OF BIHAR
December 7, 2007
KENJENGBAM ARUN SINGH Vs. UNION OF INDIA
March 20, 2007
KESHAV PRASAD CHAMARIA Vs. STATE OF BIHAR
January 17, 2007
KESHAW PRASAD SINGH Vs. STATE OF BIHAR
July 19, 2007
KESHAW TIWARI Vs. BINDA DEVI
February 6, 2007
KESHWAR MANJHI Vs. STATE BANK OF INDIA
July 31, 2007
KIRAN DEVI Vs. STATE OF BIHAR
April 13, 2007
KIRAN KUMARI Vs. STATE OF BIHAR
April 9, 2007
KIRAN KUMARI Vs. STATE OF BIHAR WITH
September 18, 2007
KISAN AGENCY Vs. STATE OF BIHAR
February 20, 2007
KISAN CINEMA, BIHARSHARIF Vs. COMMISSIONER OF INCOME TAX, BIHAR I, PATNA
September 6, 2007
KISHORE KUMAR Vs. STATE OF BIHAR AND ANOTHER
September 7, 2007
KISHORI LAL Vs. STATE OF BIHAR
November 29, 2007
KISHORI LAL Vs. STATE OF BIHAR
December 14, 2007
KISHORI PRASAD SINGH Vs. STATE OF BIHAR
September 26, 2007
KISHORI YADAV @ KISHORI GOPE Vs. STATE OF BIHAR
February 8, 2007
KIT KAT RESTAURANT Vs. ASSISTANT PROVIDENT FUND
February 27, 2007
KITTI MAHTO Vs. DEEP CHAND MAHTO
July 11, 2007
KIYAM Vs. STATE OF BIHAR
January 11, 2007
KOMAL TIWARY Vs. STATE OF BIHAR
January 29, 2007
KRIPA NARAYAN SINGH Vs. STATE OF BIHAR
March 29, 2007
KRISHAN BHAGWAN PATHAK @ KISHUN BHAGWAN PATHAK Vs. SHAIL KUMARI DEVI AND ANR
May 3, 2007
KRISHAN KUMAR Vs. BRAHMDEO PRASAD
April 6, 2007
KRISHNA DAS ALIAS KRISHNA GIRI Vs. STATE OF BIHAR
November 22, 2007
KRISHNA FEVICONS (PVT.) LTD. Vs. STATE OF BIHAR
September 17, 2007
KRISHNA KR SINGH Vs. DIRECTOR CONSOLIDATION
February 21, 2007
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
March 12, 2007
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
March 9, 2007
KRISHNA KR.SINGH Vs. DIRECTOR CONSOLIDATION
February 28, 2007
KRISHNA KUMAR Vs. SHOBHA DEVI alias SHOHBA DEVI
February 27, 2007
KRISHNA KUMAR ALIAS MUNNA LAL Vs. STATE OF BIHAR
February 8, 2007
KRISHNA KUMAR SINHA Vs. STATE OF BIHAR
October 9, 2007
KRISHNA NANDAN Vs. UNION OF INDIA
August 2, 2007
KRISHNA NANDAN SAH Vs. STATE OF BIHAR
March 22, 2007
KRISHNA PRASAD KESHARI AND KRISHNA PRASAD SINGH Vs. STATE OF BIHAR
November 29, 2007
KRISHNA RAM Vs. STATE OF BIHAR AND MOHAN RAM
October 30, 2007
KRISHNA RAM Vs. STATE BANK OF INDIA
November 6, 2007
KRISHNANAND SHARMA Vs. STATE OF BIHAR
January 4, 2007
KRISHNAWATI DEVI Vs. STATE OF BIHAR
December 10, 2007
KUER SAH Vs. STATE OF BIHAR
March 29, 2007
KUMAR AJIT SINGH Vs. STATE OF BIHAR
July 31, 2007
KUMAR BINOD SINGH Vs. STATE OF BIHAR
August 9, 2007
KUMAR GYANENDRA Vs. STATE OF BIHAR
April 10, 2007
KUMAR SUMAN SINGH @ RANJIT SINGH @ INDRAJIT KUMAR Vs. STATE OF BIHAR
May 30, 2007
KUMAR SURSEN Vs. STATE OF BIHAR
September 18, 2007
KUMARI MRIDULA Vs. STATE OF BIHAR
February 23, 2007
KUNAL HAZARI Vs. STATE OF BIHAR
July 27, 2007
KUNDAN KUMAR SARI @ KUNDAN KUMAR Vs. STATE OF BIHAR
September 10, 2007
KUNTI DEVI Vs. STATE OF BIHAR
January 31, 2007
KUSUM KUMARI Vs. STATE OF BIHAR
July 2, 2007
LAGHU SINCHAI KARAMCHARI SANGH Vs. STATE OF BIHAR
August 17, 2007
LAI MOHAR MAHTO, BINDESHWARI MAHTO, TRIBHUWAN MAHTO Vs. STATE OF BIHAR
August 14, 2007
LAKHINDRA RAI Vs. STATE OF BIHAR
March 28, 2007
LAKSHMI KANT PANDEY Vs. STATE OF BIHAR
July 23, 2007
LAKSHMI PRASAD SAHU Vs. STATE OF BIHAR
May 17, 2007
LAKSHMI SAHANI Vs. UNION OF INDIA
May 8, 2007
LAL BAHADUR GUPTA Vs. STATE OF BIHAR
October 8, 2007
LAL CHAND MISHRA Vs. STATE OF BIHAR
February 9, 2007
LAL CHAND PANNA LAL Vs. STATE OF BIHAR
September 11, 2007
LAL MOHAN CHOUDHARY Vs. STATE OF BIHAR
May 10, 2007
LALA TIWARY Vs. UNION OF INDIA
February 6, 2007
LALAN KUMAR SINGH Vs. STATE OF BIHAR WITH
November 5, 2007
LALAN PRASAD SINGH ABHINASH KUMAR SINGH Vs. STATE OF BIHAR
February 28, 2007
LALAN SINGH AND ORS. Vs. THE STATE OF BIHAR
April 26, 2007
LALDEO PRASAD Vs. STATE OF BIHAR
July 30, 2007
LALDHARI CHAUDHARY, KAILASH YADAV, RAM BILASH YADAV, RAMSWROOP CHAUDHARY, RAGHU CHAUDHARY, CHANDRIKA CHAUDHARY, SUDESHWAR CHAUDHARY, BHIPAT THAKUR, RAJENDRA CHAUDHARY, KISHORI CHAUDHARY, LALA THAKUR, TRIVENI RAJAK, INDRADEO YADAV, BHOLA CHAUDHARY, BANDH C Vs. STATE OF BIHAR
May 26, 2007
LALI DEVI Vs. NAKCHHED PRASAD
October 31, 2007
LALIT MOHAN DALMIA Vs. STATE OF BIHAR
November 27, 2007
LALIT PRASAD SAH Vs. MAHENDRA SAH
July 10, 2007
LALITA KUMARI Vs. STATE OF BIHAR
July 16, 2007
LALL AUTO TRADING COMPANY Vs. UNION OF INDIA
March 30, 2007
LALLAN RAM Vs. GENA RAM
April 10, 2007
LALLU YADAV Vs. STATE OF BIHAR
April 20, 2007
LALU KUMAR DWIVEDI @ LALLOO DWIVEDI Vs. STATE OF BIHAR
January 15, 2007
LAXMAN MISHRA Vs. STATE OF BIHAR
January 29, 2007
LAXMAN SINGH Vs. STATE OF BIHAR
March 23, 2007
LAXMI DEVI Vs. JOINT DIRECTOR OF CONSOLIDATION
January 24, 2007
LAXMI NARAYAN Vs. STATE OF BIHAR
August 6, 2007
LAXMI RANI KAPOOR Vs. STATE OF BIHAR
April 9, 2007
LEDAR SAH Vs. NATHUNI SAH
September 26, 2007
LEELA DEVI Vs. STATE OF BIHAR
December 18, 2007
LEELADHAR JHA Vs. STATE OF BIHAR
September 17, 2007
LILAWATI KUMARI Vs. STATE OF BIHAR
August 9, 2007
LILAWATI KUNWAR Vs. STATE OF BIHAR
March 30, 2007
LLOYDS FINANCE LTD Vs. STATE OF BIHAR
January 15, 2007
M K JHA Vs. INCOME TAX APPELLATE TRIBUNAL
April 23, 2007
M.AKBAR ALI Vs. UNION OF INDIA
April 14, 2007
M.D.SATTAR Vs. STATE OF BIHAR
January 11, 2007
M/S.ASTHA ENTERPRISES Vs. STATE BANK OF INDIA
November 7, 2007
M/S.GANGOTRI ELECTROCASTINGS LTD. Vs. STATE OF BIHAR
May 30, 2007
M/S.MODERN LABORATORIES THROUGH ITS PARTNER ARUN K.KHARIA Vs. STATE OF BIHAR THROUGH VIJAY K. GUPTA, INSPECTOR OF DRUGS CUM CHIEF HOSPITAL PHARMACIST, PMCH, PATNA
September 18, 2007
M/S.R.K.ENTERPRISES Vs. HINDUSTAN PETROLEUM CORPN.LTD.
December 4, 2007
M/S.SHIVAM PLANNER AND CONSTRUCTION PRIVATE LIMITED Vs. UNION OF INDIA
September 5, 2007
M/S.SHRI GOPAL BHAGWAN DAS Vs. BIHAR STATE TEXT BOOK PUBLISHING CORPORATION LIMITED
December 12, 2007
M/S.TIWARI ENTERPRISES Vs. STATE OF BIHAR
June 1, 2007
MADAN KUMAR SINGH Vs. STATE OF BIHAR
February 2, 2007
MADAN MISHRA Vs. STATE OF BIHAR
April 19, 2007
MADAN MOHAN MISHRA Vs. UNION OF INDIA
September 8, 2007
MADAR, PASWAN Vs. STATE OF BIHAR
April 10, 2007
MADHAV DAS Vs. BIHAR STATE HINDU RELIGIOUS TRUST BOARD
December 3, 2007
MADHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
February 18, 2007
MADHO DAS Vs. STATE OF BIHAR
September 26, 2007
MADHO DEVI Vs. UNION OF INDIA
April 30, 2007
MADHO DUBEY Vs. STATE OF BIHAR
June 1, 2007
MADHO SINGH Vs. RAGHU NANDAN PRASAD
November 7, 2007
MADHU NAHATA Vs. UNION OF INDIA
September 18, 2007
MADHU SAHNI Vs. STATE OF BIHAR
March 13, 2007
MADHU SINHA Vs. STATE OF BIHAR AND ORS.
May 22, 2007
MADHUR RAJAK AND ANOTHER Vs. STATE OF BIHAR AND OTHERS
February 22, 2007
MADHURI DEVI AND ORS Vs. BIHAR STATE HOUSING BOARD
January 1, 2007
MADHUSUDAN NATH PRASAD Vs. MAHESHWAR NATH PRASAD
May 18, 2007
MADHUSUDAN PRASAD DEOKULIAR Vs. STATE OF BIHAR
March 8, 2007
MAGADH ADVERTISING Vs. BIHAR STATE BRIDGE
August 18, 2007
MAHADEO PANDEY Vs. STATE OF BIHAR
September 24, 2007
MAHADEO YADAV Vs. STATE OF BIHAR
February 6, 2007
MAHAMOOD MIAN Vs. STATE OF BIHAR
February 13, 2007
MAHANATH BIJOY DAS Vs. STATE OF BIHAR
March 15, 2007
MAHANTH BHIKHARI DAS Vs. BIHAR STATE BOARD
April 12, 2007
MAHANTH RAM KISHORE DAS Vs. STATE OF BIHAR
November 29, 2007
MAHANTH SARVESH Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
April 11, 2007
MAHENDRA BADAL Vs. UNION OF INDIA
August 3, 2007
MAHENDRA KUMAR @ MAHENDRA Vs. STATE OF BIHAR
February 28, 2007
MAHENDRA PANDIT Vs. STATE OF BIHAR
February 27, 2007
MAHENDRA PRASAD Vs. GENERAL MANAGER
November 6, 2007
MAHENDRA PRASAD SINGH @ MAHENDRA SINGH Vs. STATE OF BIHAR
August 28, 2007
MAHENDRA YADAV Vs. STATE OF BIHAR
August 7, 2007
MAHESH PRASAD Vs. STATE OF BIHAR
July 25, 2007
MAHESH PRASAD Vs. STATE OF BIHAR
February 2, 2007
MAHESH PRASAD Vs. STATE OF BIHAR
November 21, 2007
MAHESH RAM Vs. STATE OF BIHAR
September 14, 2007
MAHESH SAH Vs. SURATIA DEVI
March 30, 2007
MAHESH TULSIYAN Vs. STATE OF BIHAR
January 9, 2007
MAHESHJHA Vs. STATE OF BIHAR
May 8, 2007
MAHESHWARI PRASAD YADAV Vs. STATE OF BIHAR
January 17, 2007
MAHJABEEN QUASIM @ JHINTO Vs. STATE OF BIHAR
September 10, 2007
MAHMOOD ALAM ALIAS MD ALI Vs. STATE OF BIHAR
April 2, 2007
MAHTAB DEVI Vs. NARAYANAN SAO
July 3, 2007
MAJISTAR CHOUDHARY Vs. JITU CHOUDHARY
February 14, 2007
MALTI DEVI Vs. STATE OF BIHAR
November 23, 2007
MANAN SINGH Vs. STATE OF BIHAR
November 27, 2007
MANDAR MADHUSUDAN BAHUDHANDHI SWABLAMBI SAHKARI SAMMITTEE LTD Vs. STATE OF BIHAR
January 11, 2007
MANDODARI DEVI Vs. STATE OF BIHAR
November 5, 2007
MANIKCHAND RAM Vs. STATE OF BIHAR
April 20, 2007
MANINDRA KUMAR Vs. STATE OF BIHAR WITH
November 14, 2007
MANIR MIAN, JAMALUDDIN MIAN AND ORS Vs. STATE OF BIHAR AND ORS
January 8, 2007
MANJU DEVI Vs. STATE ELECTION COMMISSION
October 31, 2007
MANJU DEVI AGRAWAL Vs. HINDUSTAN PETROLEUM CORPORATION LTD
July 10, 2007
MANJU TIWARY Vs. STATE OF BIHAR
September 28, 2007
MANOJ KUMAR Vs. STATE OF BIHAR
January 29, 2007
MANOJ KUMAR GUPTA Vs. STATE OF BIHAR
March 15, 2007
MANOJ KUMAR VERMA Vs. STATE OF BIHAR
September 20, 2007
MANOJ SINGH Vs. STATE OF BIHAR WITH
September 12, 2007
MANORANJAN PRASAD Vs. STATE OF BIHAR
October 7, 2007
MANORANJAN PRASAD SINHA Vs. STATE OF BIHAR
April 20, 2007
MANORANJAN SINGH Vs. STATE OF BIHAR
September 27, 2007
MANORMA SINHA Vs. KRISHNA SAO
February 13, 2007
MANSOOR ALAM KHAN, MANSOOR ALAM KHAN Vs. DAYANAND SINGH
June 1, 2007
MANSOOR ANSARI ASHRAFI Vs. CENTRAL BANK OF INDIA
December 14, 2007
MANZOOR ALAM Vs. STATE OF BIHAR
January 22, 2007
MAP AUTOLTD Vs. DEEP SHIKHA AUTOS PVT LTD
August 10, 2007
MAQSOOD AHMAD KHAN Vs. STATE OF BIHAR
March 20, 2007
MARKANDEY SINGH Vs. STATE OF BIHAR
March 14, 2007
MARKSANS PHARMA LTD AND ORS Vs. STATE OF BIHAR
November 6, 2007
MASOMAT DROPATF DEVI Vs. PREMLATA DEVI
July 24, 2007
MASOOD ALAM Vs. STATE OF BIHAR
April 20, 2007
MASTER VEDANT DHARI SINHA Vs. STATE OF BIHAR
May 25, 2007
MATTEL TOYS INDIA (P) LTD. Vs. STATE OF BIHAR
August 18, 2007
MAYA DEVI Vs. STATE OF BIHAR
April 26, 2007
MCDOWELL & CO.LTD. Vs. STATE OF BIHAR
April 6, 2007
MD AHAD RAZA Vs. STATE OF BIHAR
May 16, 2007
MD AJFFAR HUSSAIN ALIAS AJAFFAR SHEKH Vs. STATE OF BIHAR
January 29, 2007
MD ALAM Vs. ADDL MEMBER BOARD OF REVENUE
February 15, 2007
MD ALAUDDIN Vs. STATE OF BIHAR
February 19, 2007
MD ASLAM Vs. STATE OF BIHAR
November 14, 2007
MD HANIF Vs. STATE OF BIHAR
January 12, 2007
MD KAMAL Vs. STATE OF BIHAR
February 5, 2007
MD MASOOD ALAM @ MD MASOOD Vs. STATE OF BIHAR
April 26, 2007
MD NEHALUDDIN Vs. MD SAJID
April 25, 2007
MD NOOR ALAM Vs. STATE OF BIHAR
August 24, 2007
MD RAJA KHAN Vs. STATE OF BIHAR
June 1, 2007
MD SAFI Vs. STATE OF BIHAR
January 16, 2007
MD SALAUDDIN; KAILASH RAY Vs. STATE OF BIHAR
May 21, 2007
MD SANJER ALI Vs. BIBI HASINA KHATOON
April 20, 2007
MD SAYEED Vs. STATE OF BIHAR
March 16, 2007
MD SAYUM Vs. STATE OF BIHAR
April 17, 2007
MD SHAHZADA Vs. STATE OF BIHAR
March 20, 2007
MD WAIZUDDIN Vs. STATE OF BIHAR
January 11, 2007
MD. SHAHABUDDIN Vs. STATE OF BIHAR
May 18, 2007
MD.AHAD RAZA AND REKHA SINHA Vs. STATE OF BIHAR
May 16, 2007
MD.BHOLA MIAN Vs. STATE OF BIHAR
October 6, 2007
MD.DAUD Vs. STATE OF BIHAR
March 15, 2007
MD.EKHLAQUE Vs. STATE OF BIHAR
April 16, 2007
MD.HABIBUR RAHMAN QURAISHI Vs. STATE OF BIHAR
February 19, 2007
MD.HASNAIN Vs. STATE OF BIHAR
February 21, 2007
MD.ILYAS HUSSAIN @ ILYAS ASHARFI Vs. STATE OF BIHAR
November 23, 2007
MD.IMANI Vs. STATE OF BIHAR
September 19, 2007
MD.JAMAL Vs. STATE OF BIHAR
March 8, 2007
MD.JAVED KHAN Vs. STATE OF BIHAR
February 28, 2007
MD.KAMAL Vs. STATE OF BIHAR
February 5, 2007
MD.KHALID SIDDIQUE Vs. STATE OF BIHAR
February 20, 2007
MD.KHALIL Vs. LAXMI DEVI
March 13, 2007
MD.MANZOOR ALAM Vs. STATE OF BIHAR
February 26, 2007
MD.MURTUJA HUSSAIN Vs. STATE OF BIHAR
October 3, 2007
MD.NAIMUDDIN Vs. BIHAR STATE ELECTRICITY BOARD
November 23, 2007
MD.QUASIM ANSARI Vs. STATE OF BIHAR THRU.CBI
November 1, 2007
MD.RAFI Vs. STATE OF BIHAR
February 2, 2007
MD.RAHIM @ RAHIM MIAN Vs. HABIB MIAN
May 2, 2007
MD.RIYAZUDDIN Vs. STATE OF BIHAR
August 24, 2007
MD.RIZWAN Vs. STATE OF BIHAR
November 7, 2007
MD.SARFARAZ ALAM Vs. STATE OF BIHAR
September 12, 2007
MD.SHAHABUDDIN Vs. STATE OF BIHAR
August 14, 2007
MD.SHAHADAT HUSSAIN Vs. STATE OF BIHAR
October 8, 2007
MD.SHAMSUL KHAN Vs. STATE OF BIHAR
November 13, 2007
MD.TAHIR Vs. STATE OF BIHAR
February 9, 2007
MD.YUSUF AZAD Vs. STATE OF BIHAR
August 31, 2007
MEDICHEM TRADERS Vs. STATE OF BIHAR
March 15, 2007
MEDIVET Vs. COMMISSIONER OF INCOME TAX
February 8, 2007
MINA KUMARI Vs. STATE OF BIHAR
February 6, 2007
MIR MANJAR HUSSAIN Vs. STATE OF BIHAR
May 25, 2007
MISHREE LAL SAH Vs. JAGARNATH SAH
April 20, 2007
MITHALESH KUMAR Vs. STATE OF BIHAR
February 27, 2007
MITHILA MINORITY DENTAL COLLEGE Vs. STATE OF BIHAR
April 9, 2007
MITHILESH KUMAR Vs. STATE OF BIHAR
July 31, 2007
MITHILESH KUMAR Vs. UNION OF INDIA
April 13, 2007
MITHILESH KUMAR SINGH Vs. STATE OF BIHAR & ORS
May 23, 2007
MITHILESH KUMAR SINGH Vs. UNION OF INDIA
August 10, 2007
MITHLESH KUMAR Vs. STATE OF BIHAR
March 23, 2007
MITHLESH KUMAR SINGH Vs. STATE OF BIHAR
April 30, 2007
MOHAMMAD ALAM Vs. STATE OF BIHAR
March 9, 2007
MOHAMMAD HUSSAIN Vs. SYED MD JALALUDDIN
May 8, 2007
MOHAMMAD JAHANGIR Vs. SAJDA KHATOON
July 11, 2007
MOHAMMAD MUSTAFA Vs. STATE OF BIHAR
August 3, 2007
MOHAMMAD YUNUS Vs. STATE OF BIHAR
February 6, 2007
MOHAN LAI @ MOHAN LAL RAJGARIHIA Vs. STATE OF BIHAR
February 8, 2007
MOHAN LAL SINGH Vs. STATE OF BIHAR
March 15, 2007
MOHD.KAMO Vs. UNION OF INDIA
November 6, 2007
MOIN UDDIN, MUMTAZ AHMAD @ MD MUMTAZ Vs. STATE OF BIHAR
September 14, 2007
MOJIBUR RAHMAN Vs. STATE OF BIHAR
April 3, 2007
MOKHTAR AHMAD KHAN Vs. STATE OF BIHAR
August 2, 2007
MOSOMAT JAGO DEVI Vs. MAHABIR PRASAD JOSHI
April 20, 2007
MOSOMAT RAM SAKHI DEVI Vs. STATE OF BIHAR
November 7, 2007
MOSSOMAT SARDA Vs. HARENDRA NARAIN
July 27, 2007
MOSSTT.CHAMELI DEVI Vs. ADDITIONAL MEMBER, BOARD REVENUE
March 28, 2007
MOST JAGTARANA KUER Vs. LALMUNI KUER
May 16, 2007
MOST PREM LATA PASWAN Vs. CHAIRMAN-CUM-MANAGING DIRECTOR, PUNJAB NATIONAL BANK
March 13, 2007
MOST REENA AGRAWAL, REENA KUMAR, REENA DEVI Vs. STATE OF BIHAR
May 11, 2007
MOST.BADHAN DEVI Vs. UNION OF INDIA
September 24, 2007
MOST.JANKI KUER Vs. STATE OF BIHAR
August 8, 2007
MOST.LACHO DEVI Vs. BASANT ROADWAYS THROUGH SURESH KUMAR RAJAK
March 23, 2007
MOST.LAKSHMI DWIVEDI Vs. STATE OF BIHAR
February 12, 2007
MOST.SAVITRI DEVI Vs. STATE
December 5, 2007
MOSTT. KUNTI DEVI Vs. STATE OF BIHAR AND OTHERS
January 12, 2007
MOSTT. TARA DEVI Vs. NATIONAL INSURANCE COMPANY AND ANOTHER
December 11, 2007
MOSTT.ANAR KALI DEVI Vs. STATE OF BIHAR
November 2, 2007
MOTI LAL YADAV ALIAS MOTI YADAV Vs. STATE OF BIHAR
March 29, 2007
MOTILAL SINGH Vs. STATE OF BIHAR
August 31, 2007
MOZAFFAR IMAM KHAN Vs. STATE OF BIHAR
April 12, 2007
MRIDULA MISHRA Vs. STATE OF BIHAR
March 8, 2007
MRITYUNJAY JHA Vs. STATE OF BIHAR
September 14, 2007
MUKESH KUMAR MAHTO Vs. STATE OF BIHAR
September 24, 2007
MUKESH PRASAD Vs. STATE OF BIHAR
February 15, 2007
MUKTI NARAYAN RAI Vs. STATE OF BIHAR
February 8, 2007
MUMTAJ KHAN ALIAS MUMTAZ Vs. NABI HUSSAIN KHAN
March 26, 2007
MUMTAZ BEGUM Vs. RAM CHANDRA MUKHIYA
July 11, 2007
MUNARIK RAI Vs. STATE OF BIHAR
February 22, 2007
MUNI SINGH @ MUNNI SINGH Vs. STATE OF BIHAR & ORS.
October 31, 2007
MUNNA YADAV Vs. STATE OF BIHAR
December 11, 2007
MUNNI DEVI Vs. UNION OF INDIA
April 11, 2007
MUNSHI Vs. STATE OF BIHAR
January 5, 2007
MURALIDHAR SINGH Vs. STATE OF BIHAR
January 22, 2007
MURARI LAI GUPTA Vs. ADMINISTRATOR, BIHAR SCHOOL EXAMINATION BOARD
February 22, 2007
MUSMAT KUSHMA DEVI Vs. STATE OF BIHAR
August 14, 2007
NACHARI ISHWAR Vs. STATE OF BIHAR
May 8, 2007
NAESH KAHAR AND OTHERS Vs. SATYA NARAYAN PRASAD
October 5, 2007
NAGARJUNA CONSTRUCTION COMPANY LTD Vs. STATE OF BIHAR
December 14, 2007
NAGEENA JHA @ NAGEENA KUMARI Vs. UNION OF INDIA
August 13, 2007
NAGENDRA CHOUDHARY Vs. STATE OF BIHAR
May 16, 2007
NAGENDRA PRASAD Vs. STATE OF BIHAR
February 7, 2007
NAGENDRA PRASAD Vs. STATE OF BIHAR
November 13, 2007
NAGENDRA SINGH Vs. STATE OF BIHAR
September 10, 2007
NAGENDRA TIWARI Vs. STATE OF BIHAR
November 23, 2007
NAGESHWAR CHOUDHARY Vs. STATE OF BIHAR
October 5, 2007
NAGESHWAR MAHARAJ Vs. STATE OF BIHAR
September 12, 2007
NAGESHWAR PRASAD Vs. STATE OF BIHAR
August 24, 2007
NAIMUDDIN @ THARU Vs. STATE OF BIHAR
April 5, 2007
NAKUL SHARMA Vs. STATE OF BIHAR
March 12, 2007
NAND GOPAL SINGH Vs. STATE OF BIHAR
February 1, 2007
NAND KISHORE Vs. STATE OF BIHAR
August 1, 2007
NAND KISHORE MAHTO Vs. STATE OF BIHAR
May 25, 2007
NAND KISHORE PRASAD SINGLY Vs. STATE OF BIHAR
September 17, 2007
NAND KISHORE ROY Vs. THE BIHAR STATE HOUSING BOARD & ORS.
July 25, 2007
NAND KISHORE SINGH Vs. STATE OF BIHAR
February 2, 2007
NAND KISHORE THAKUR Vs. STATE OF BIHAR
February 7, 2007
NAND KISHORE YADAV Vs. STATE OF BIHAR
January 3, 2007
NANDA ARYANI Vs. STATE OF BIHAR
November 8, 2007
NANDLAL PRASAD Vs. STATE OF BIHAR
August 3, 2007
NANHAK YADAV Vs. STATE OF BIHAR
August 30, 2007
NARAYAN KUMAR BHARTI Vs. STATE OF BIHAR
January 8, 2007
NARENDRA KUMAR Vs. STATE
October 30, 2007
NARESH BIND, PAIRU BIND, CHHOTAN BIND, RAMASHISH BIND, LAKHAN MANJHI Vs. STATE OF BIHAR
June 19, 2007
NARESH MISTRY @ MUKESH Vs. STATE OF BIHAR
June 1, 2007
NARMADESHWAR DUBEY Vs. STATE OF BIHAR
April 26, 2007
NARSING PRASAD SAH Vs. STATE OF BIHAR
February 7, 2007
NASEEM Vs. STATE OF BIHAR
July 31, 2007
NASEEMUDDIN Vs. STATE OF BIHAR
July 4, 2007
NATHE RAI Vs. STATE OF BIHAR
May 3, 2007
NATHUNI PRASAD SINGH Vs. STATE OF BIHAR
November 10, 2007
NATIONAL INSURANCE Vs. MOSMAT JAHARI DEVI
April 19, 2007
NATIONAL INSURANCE COMP LTD Vs. SUMITRA DEVI
February 23, 2007
NATIONAL INSURANCE COMPANY Vs. CHANCHALA DEVI
February 5, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. RINKU DEVI
March 29, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. PREMLATA DEVI
March 16, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. MOST.MALBHOGI DEVI
December 14, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. MADHURI AGRAWAL
January 19, 2007
NATIONAL INSURANCE COMPANY LTD Vs. MOST RADHESHWARI DEVI AND ORS
August 24, 2007
NATIONAL URDU PRIMARY TEACHER Vs. STATE OF BIHAR
February 21, 2007
NAUSHI TABASSUM Vs. VICE CHANCELLOR, MAGADH UNIVERSITY, BODH GAYA
July 10, 2007
NAVIN JOSHI Vs. SARJU RAI
February 28, 2007
NAVIN KUMAR SINGH Vs. STATE OF BIHAR
October 1, 2007
NAVIN PRASAD YADAV Vs. STATE OF BIHAR
August 20, 2007
NAVSHARDUL CONSTRUCTION PVT LTD Vs. UNION OF INDIA
May 25, 2007
NAWAL KISHOR Vs. STATE OF BIHAR
January 12, 2007
NAWAL KISHORE SINGH Vs. STATE OF BIHAR AND ANOTHER
January 11, 2007
NEELAM DEVI Vs. STATE OF BIHAR
November 5, 2007
NEELU KUMARI Vs. BIHAR SCHOOL EXAMINATION
February 20, 2007
NEERAJ SINHA @ NEERAJ SINHA Vs. STATE OF BIHAR
January 22, 2007
NEETA AGRAWAL Vs. STATE OF BIHAR
February 14, 2007
NEW INDIA ASSURANCE Vs. ASHESHA SINHA @ ANAMIKA © RIMJHIM
May 14, 2007
NEW INDIA ASSURANCE Vs. NAND KISHORE SINGH
January 29, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. JOKHAN SHARMA
January 12, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ANJU SINHA
August 9, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. MOSTT KUSUM DEVI : ANIL RAM : CHANDRAWATI DEVI : BIMALI DEVI : SUDHA DEVI : BINDA DEVI : RAM ISHWAR SINGH : ASHOK MAHTO
May 17, 2007
NEW INDIA INSURANCE CO.LTD Vs. GEETA DEVI
January 17, 2007
NIBHA KUMARI Vs. CENTRAL BOARD OF SECONDARY
March 15, 2007
NIITLTD Vs. BIHAR STATE ELECTRONICS
September 19, 2007
NIKHIL KUMAR SINGH Vs. STATE OF BIHAR
August 3, 2007
NILAY KANT MISHRA Vs. VIBHA MISHRA
February 23, 2007
NILOUFER SIDDIQUI Vs. INDIAN OIL CORPORATION LTD
July 3, 2007
NIRAJ KUMAR SINGH Vs. STATE OF BIHAR
May 15, 2007
NIRAJ SINGH Vs. STATE OF BIHAR
July 9, 2007
NIRANJAN SINGH Vs. STATE OF BIHAR
December 10, 2007
NIRANJAN SINGH Vs. LALL AND LALL ENGICONS PVT.LTD
April 3, 2007
NIRMAL KUMAR PAL Vs. JOINT DIRECTOR
January 31, 2007
NISHANT KUMAR GUDDU ALIAS GUDDU MAHTO Vs. STATE OF BIHAR
March 8, 2007
NITU PRASAD @ NITU CHAUDHARY Vs. STATE OF BIHAR
January 11, 2007
NITYA NAND DUBEY Vs. STATE OF BIHAR
March 26, 2007
NITYA NAND SINGH Vs. STATE OF BIHAR
August 24, 2007
NITYA NAND SINGH Vs. STATE OF BIHAR
August 3, 2007
NITYA NAND TIWARY Vs. STATE OF BIHAR
June 1, 2007
NIWAS PRASAD Vs. STATE OF BIHAR
February 2, 2007
NIZAMUDDIN ANSARI Vs. STATE OF BIHAR
April 20, 2007
NOKHA PRAKHAND MATASYAJIVI SWAWLAMBI SAHAKARI SAMITI LIMITED Vs. STATE OF BIHAR
March 7, 2007
NORTH EASTERN RAILWAY SAMASTIPUR Vs. DEVKALA DEVI
February 22, 2007
NRIPENDRA KUMAR VERMA @ N.K.VERMA Vs. UNION OF INDIA
October 31, 2007
NUMAN ALAM Vs. UNION OF INDIA
October 8, 2007
NUT LTD Vs. BIHAR STATE ELECTRONICS DEVELOPMENT CORPN LTD
July 3, 2007
NUTAN DEVI Vs. UNION OF INDIA
August 27, 2007
NUTAN KUMARI Vs. STATE OF BIHAR
October 1, 2007
NUTAN KUMARI Vs. STATE OF BIHAR
October 31, 2007
NUTAN PARSONI PLAZA APARTMENT Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
October 1, 2007
OM PRAKASH Vs. STATE OF BIHAR
April 18, 2007
OM PRAKASH Vs. STATE OF BIHAR
July 13, 2007
OM PRAKASH Vs. UNION OF INDIA
July 23, 2007
OM PRAKASH AGARWAL @ OM PRAKASH AGRAWAL Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
January 12, 2007
OM PRAKASH CHAUDHARY Vs. STATE OF BIHAR
March 21, 2007
OM PRAKASH MAHTO Vs. STATE OF BIHAR
September 18, 2007
OM PRAKASH MANDAL Vs. STATE
October 16, 2007
OM PRAKASH PASWAN Vs. STATE OF BIHAR
November 5, 2007
OM PRAKASH VERMA Vs. SHILA SHUKLA
March 20, 2007
OM PRAKASH YADAV Vs. STATE OF BIHAR
August 9, 2007
OM SHANTI SWAROOP Vs. STATE OF BIHAR
February 23, 2007
ORIENTAL FIRE AND GENERAL Vs. BISHWANATH PD SINGH
March 28, 2007
ORIENTAL INSURANCE CO LTD Vs. DIVA SHANKAR RAI
May 1, 2007
ORIENTAL INSURANCE CO LTD Vs. RAJABALA DEVI
August 13, 2007
ORIENTAL INSURANCE CO.LTD Vs. ANITA
March 1, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. FIRANGI RAM
November 8, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. MD.MOSIN MISTRI
March 26, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. SMT. GAURI DEVI
March 1, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. RANI DEVI
March 20, 2007
PABITRA CHAUDHARY Vs. STATE OF BIHAR
June 1, 2007
PANCHANAND PANDEY Vs. PRABHU SINGH
February 22, 2007
PANCHNAN BHARTI PRABHAKAR Vs. STATE OF BIHAR
May 3, 2007
PANDEY JAGDISHWAR PRASAD Vs. STATE OF BIHAR
May 24, 2007
PANKAJ KUMAR Vs. STATE OF BIHAR
August 30, 2007
PANKAJ KUMAR SINGH Vs. THE STATE OF BIHAR AND ORS.
September 19, 2007
PANKAJ KUMAR VAIDYA Vs. STATE OF BIHAR
February 6, 2007
PANNALAL RAM Vs. STATE OF BIHAR
January 5, 2007
PAPPU SINGH Vs. STATE OF BIHAR
January 11, 2007
PARAS KUMAR JHA Vs. UNION OF INDIA
September 19, 2007
PARAS NATH MISHRA Vs. STATE OF BIHAR
July 5, 2007
PARAS NATH SRIVASTAVA @ PARAS NATH PRASAD Vs. BIHAR STATE ELECTRICITY BOARD
January 31, 2007
PARASMANI SINGH Vs. STATE OF BIHAR
September 3, 2007
PARESH NATH Vs. STATE OF BIHAR
January 19, 2007
PARMA NAND SINGH Vs. STATE OF BIHAR
February 12, 2007
PARMANAND SINHA Vs. STATE OF BIHAR
July 4, 2007
PARMATMA BIND Vs. STATE OF BIHAR
April 3, 2007
PARMESHWAR PRASAD Vs. BHUPENDRA NARAYAN MANDAL UNIVERSITY
November 28, 2007
PARMESHWAR SINGH Vs. JOINT DIRECTOR CONSOLIDATION
May 1, 2007
PARO @ PARMANAND KUNWAR Vs. STATE OF BIHAR WITH
September 10, 2007
PAROPKARI SHARMA Vs. STATE OF BIHAR
October 1, 2007
PATI PRASAD Vs. STATE OF BIHAR
November 20, 2007
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:SUDHIR KUMAR KATRIAR, J.
August 22, 2007
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:BARIN GHOSH AND ANWAR AHMAD JJ.
August 20, 2007
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:MADHAVENDRA SARAN, J.
July 11, 2007
PATNA HIGH COURT BIHAR VETERINARY ASSOCIATION Vs. STATE OF BIHAR HONBLE JUDGES:SHIVA KIRTI SINGH, J.
July 25, 2007
PAWAN KUMAR Vs. STATE BANK OF INDIA
July 20, 2007
PAWAN KUMAR CHOURASIA Vs. STATE OF BIHAR
March 1, 2007
PAWAN KUMAR GADODIA Vs. RADHA DEVI
October 3, 2007
PAWAN KUMAR RAJGARHIS ALIAS PAWAN Vs. STATE OF BIHAR
August 24, 2007
PAWAN KUMAR YADAV Vs. STATE OF BIHAR
May 14, 2007
PHALLI SAH Vs. STATE OF BIHAR
August 31, 2007
PHUL RANI DAS Vs. STATE OF BIHAR
February 7, 2007
PHULIA DEVI Vs. GEETA DEVI
February 19, 2007
PHULPARI DEVI Vs. STATE OF BIHAR
September 26, 2007
PHULWASI DEVI ALIAS PHULBASI DEVI Vs. ASHAN DEVI
April 25, 2007
PITAMBAR JHA Vs. BIHAR STATE FOOD & CIVIL SUPPLIES CORPORATION LTD
March 13, 2007
POONAM SINGH Vs. STATE OF BIHAR
January 29, 2007
PRABHAKAR PANDEY Vs. STATE OF BIHAR
January 19, 2007
PRABHU BHAGAT Vs. STATE OF BIHAR
January 9, 2007
PRABHU NATH SINGH AND OTHERS Vs. STATE OF BIHAR
July 9, 2007
PRABHU PRASAD GUPTA Vs. STATE OF BIHAR
March 23, 2007
PRABODH JHA Vs. STATE OF BIHAR
December 5, 2007
PRABODH RAUT Vs. BIHAR STATE ELECTRICITY BOARD
August 9, 2007
PRADEEP KUMAR Vs. STATE OF BIHAR
January 10, 2007
PRADEEP LAMP WORKERS UNION Vs. STATE OF BIHAR
March 22, 2007
PRADIP KUMAR Vs. STATE OF BIHAR
July 25, 2007
PRADIP KUMAR JOSHI Vs. STATE OF BIHAR
September 11, 2007
PRAHALAD MISHRA Vs. STATE OF BIHAR
February 9, 2007
PRAHLAD RAI CHOUDHARY Vs. MINA SINHA
February 14, 2007
PRAHLAD YADAV Vs. STATE OF BIHAR
January 17, 2007
PRAJAPATI SARAN SINHA ALIAS PRAJAPATI Vs. STATE OF BIHAR
March 29, 2007
PRAKASH RANJAN KUMAR Vs. STATE OF BIHAR
May 31, 2007
PRAMILA DEVI Vs. STATE OF BIHAR
October 6, 2007
PRAMOD CHANDRA MUNNU Vs. STATE OF BIHAR
December 12, 2007
PRAMOD KUMAR CHAUDHARY Vs. STATE OF BIHAR
February 21, 2007
PRAMOD KUMAR PANDEY Vs. STATE OF BIHAR
April 13, 2007
PRAMOD KUMAR SINGH Vs. UNION OF INDIA THROUGH THE CHIEF OF THE ARMY STAFF
September 27, 2007
PRAMOD KUMAR SINHA Vs. STATE OF BIHAR
August 16, 2007
PRAMOD NARAIN SHARMA Vs. STATE OF BIHAR
February 1, 2007
PRAMOD SHANKAR PRASAD Vs. STATE OF BIHAR
January 22, 2007
PRAMOD SINGH @ PARMOD SINGH Vs. STATE OF BIHAR
August 16, 2007
PRANNATH GUPTA Vs. THE STATE OF BIHAR
August 8, 2007
PRARTHANA TALKIES Vs. STATE OF BIHAR
January 15, 2007
PRASAD Vs. STATE OF BIHAR
August 16, 2007
PRASAD Vs. STATE OF BIHAR
August 8, 2007
PRASAD Vs. STATE OF BIHAR
August 6, 2007
PRASAD Vs. STATE OF BIHAR
August 1, 2007
PRASAD BROTHERS THRO CHANDESHWAR PRASAD Vs. STATE OF BIHAR
July 6, 2007
PRATIMA KUMARI Vs. UNION OF INDIA
February 1, 2007
PRATIMA KUMARI Vs. STATE OF BIHAR
February 2, 2007
PREM CHANDRA JHA Vs. STATE OF BIHAR
February 5, 2007
PREM NATH SINGH Vs. STATE OF BIHAR
January 10, 2007
PREM NATH THAKUR Vs. BIHAR STATE FOOD
July 24, 2007
PREM SHANKAR BHARATEE CHELA OF Vs. STATE OF BIHAR
February 22, 2007
PRINCIPAL Vs. STATE OF BIHAR
July 11, 2007
PRITAMA KAUR Vs. SARDAR BALWANT SINGH
July 16, 2007
PRITHAVI SHARMA Vs. STATE OF BIHAR
August 16, 2007
PRO AGRO SEEDS CO.(P) LTD. Vs. STATE OF BIHAR
December 13, 2007
PUNAM DEVI AND ORS. Vs. THE STATE OF BIHAR AND ORS.
September 24, 2007
PUNAM KUMARI Vs. STATE ELECTION COMMISSION BIHAR
September 5, 2007
PUSHPA TEKRIWAL, SHAKUN TALA DEVI Vs. STATE OF BIHAR
May 22, 2007
PYARE LAL SAH Vs. STATE OF BIHAR
October 12, 2007
PYARI YADAV @ PYARE LAL YADAV Vs. STATE OF BIHAR
August 31, 2007
QAMRUL HODA Vs. BIHAR STATE ROAD TRANSPORT
August 31, 2007
QUAMARUZZAMAN Vs. STATE OF BIHAR
March 12, 2007
RABINDRA JHA Vs. BIHAR STATE
August 7, 2007
RABINDRA KUMAR CHOUDEY Vs. STATE OF BIHAR
March 16, 2007
RABINDRA SINGH Vs. STATE OF BIHAR
May 10, 2007
RADHA KRISHNA JHA Vs. STATE
May 14, 2007
RADHA KRISHNA MISHRA Vs. STATE OF BIHAR
April 4, 2007
RADHE SHYAM PRASAD JAISWAL Vs. STATE OF BIHAR
February 21, 2007
RADHEY SHYAM SHARMA Vs. STATE OF BIHAR
January 5, 2007
RADHEYSHYAM MISHRA Vs. STATE OF BIHAR
February 6, 2007
RADHEYSHYAM MISHRA Vs. STATE OF BIHAR
January 24, 2007
RADHIKA DEVI Vs. STATE OF BIHAR
August 2, 2007
RAGENDRA PRASAD SINGH Vs. BIHAR STATE ROAD TRANSPORT CORPORATION
March 1, 2007
RAGHAV SINGH Vs. STATE OF BIHAR
October 4, 2007
RAGHU NANDAN PRASAD YADAV Vs. STATE OF BIHAR
September 17, 2007
RAGHU NATH SINGH Vs. STATE OF BIHAR
February 6, 2007
RAGHUBANSH MANI Vs. LAKSHMAN PRASAD
February 2, 2007
RAGHUBANSH SINGH Vs. STATE OF BIHAR
December 10, 2007
RAGHUBIR CHAMAR ALIAS AHIR Vs. STATE OF BIHAR
July 27, 2007
RAGHUNANDAN PRASAD SINHA Vs. STATE OF BIHAR
May 1, 2007
RAGHUNTH PRASAD SINGH, MOST SHYAMA DEVI Vs. STATE OF BIHAR
June 1, 2007
RAHUL BURMAN Vs. LALIT NARAYAN MITHILA UNIVERSITY
July 24, 2007
RAIJEE SINGH Vs. STATE OF BIHAR
March 19, 2007
RAIS KHAN Vs. STATE OF BIHAR
July 3, 2007
RAJ GRIHI SINGH Vs. STATE OF BIHAR
November 22, 2007
RAJ KUMAR Vs. STATE OF BIHAR
July 27, 2007
RAJ KUMAR CHAUHAN Vs. BRAJESH KUMAR SINGH
September 21, 2007
RAJ KUMAR PRASAD Vs. STATE OF BIHAR
April 24, 2007
RAJ KUMAR PRASAD @ RAJ KUMAR GUPTA Vs. KISHUN PRASAD @ KRISHNA PD.
January 31, 2007
RAJ KUMAR SAHA Vs. RITU KALA SARAN
February 23, 2007
RAJ KUMARI DEVI Vs. STATE OF BIHAR
October 1, 2007
RAJ MAHAL DEVI Vs. STATE OF BIHAR
November 27, 2007
RAJA KHAN Vs. STATE OF BIHAR
June 1, 2007
RAJA MISHRA; PRAKASH MISHRA; BRIJ BIHARI MISHRA; SHAIL KUMARI DEVI; NIRMALA DEVI Vs. STATE OF BIHAR
September 14, 2007
RAJAN SINHA Vs. STATE OF BIHAR
October 9, 2007
RAJDEO BHAGAT Vs. STATE OF BIHAR
April 18, 2007
RAJDEO MAHTO Vs. STATE OF BIHAR
August 31, 2007
RAJDHANI ARMS Vs. STATE OF BIHAR
January 4, 2007
RAJEEV KUMAR AGRAWAL Vs. STATE OF BIHAR
August 9, 2007
RAJEEV KUMAR SINGH Vs. STATE OF BIHAR
April 11, 2007
RAJEEV SINGH Vs. STATE OF BIHAR
April 3, 2007
RAJENDRA @ RAJO GOPE Vs. STATE OF BIHAR
April 24, 2007
RAJENDRA HARI Vs. REKHA DEVI
September 20, 2007
RAJENDRA KUMAR YADAV Vs. STATE OF BIHAR
June 1, 2007
RAJENDRA KUMAR YADAV @ RAJENDRA YADAV Vs. STATE OF BIHAR
August 30, 2007
RAJENDRA MAHTO Vs. LAKHAN MAHTO
November 13, 2007
RAJENDRA MISHRA Vs. STATE OF BIHAR
January 18, 2007
RAJENDRA MOCHI Vs. STATE OF BIHAR
November 27, 2007
RAJENDRA PAL SINGH Vs. STATE OF BIHAR
October 5, 2007
RAJENDRA PRASAD Vs. STATE OF BIHAR
April 17, 2007
RAJENDRA PRASAD Vs. STATE OF BIHAR
July 12, 2007
RAJENDRA PRASAD GUPTA Vs. STATE OF BIHAR
August 10, 2007
RAJENDRA PRASAD YADAV Vs. STATE OF BIHAR
March 3, 2007
RAJENDRA RAM Vs. STATE ELECTION COMMISSION
January 4, 2007
RAJENDRA RISHIDEO Vs. STATE OF BIHAR
September 18, 2007
RAJENDRA SHARMA Vs. STATE OF BIHAR
January 16, 2007
RAJENDRA SHARMA Vs. BIHAR STATE ELECTRICITY BOARD
November 29, 2007
RAJENDRA SINGH Vs. H P SINGH
September 18, 2007
RAJENDRA UPADHYAYS Vs. MADAN RAI
October 3, 2007
RAJESH KUMAR Vs. STATE OF BIHAR
July 12, 2007
RAJESH ROUSHAN Vs. STATE OF BIHAR
May 21, 2007
RAJESH SINGH Vs. STATE OF BIHAR
May 9, 2007
RAJESHWAR RAI Vs. STATE OF BIHAR
April 26, 2007
RAJGRJHI RAUT Vs. STATE OF BIHAR
April 4, 2007
RAJIV KUMAR @ RAJIV SINHA Vs. STATE OF BIHAR
September 18, 2007
RAJIV RANJAN Vs. STATE OF BIHAR
January 18, 2007
RAJKESHWAR PRASAD SINGH Vs. STATE OF BIHAR
April 3, 2007
RAJMUNI DEVI Vs. SHYAMA DEVI
February 20, 2007
RAJO SHARMA Vs. STATE OF BIHAR
April 24, 2007
RAJU GUPTA Vs. STATE OF BIHAR
April 3, 2007
RAKESH KUMAR @ RAKESH Vs. STATE OF BIHAR
January 15, 2007
RAKESH KUMAR SARAF Vs. ADMINISTRATOR BHAGALPUR MUNICIPAL CORPORATION
January 16, 2007
RAKESH KUMAR SINGH Vs. STATE OF BIHAR
July 16, 2007
RAKESH RANJAN Vs. STATE OF BIHAR
January 16, 2007
RAM AKSHAYA SHARMA Vs. STATE OF BIHAR
February 13, 2007
RAM AWATAR SINGH Vs. STATE OF BIHAR
October 8, 2007
RAM BABU PASWAN Vs. STATE OF BIHAR
March 19, 2007
RAM BABU PRASAD ALIAS RAM BABU SAH Vs. STATE OF BIHAR
December 5, 2007
RAM BABU SINGH Vs. UNION BANK OF INDIA
November 12, 2007
RAM BAHADUR SAXENA Vs. STATE OF BIHAR
February 15, 2007
RAM BHAJAN MAHTO Vs. BAM MAHTO
September 27, 2007
RAM BILASH SINGH Vs. KAMTA SHARMA
March 7, 2007
RAM BILASH YADAV Vs. STATE OF BIHAR
March 29, 2007
RAM BINOD SINGH Vs. BIHAR STATE ELECTRICITY BOARD
July 4, 2007
RAM BRIKSH DAS Vs. STATE OF BIHAR
March 1, 2007
RAM BRIKSH SINGH Vs. STATE OF BIHAR
September 17, 2007
RAM BUJHAN YADAV Vs. STATE OF BIHAR
December 14, 2007
RAM CHANDRA CHOUDHARY Vs. STATE OF BIHAR WITH
October 8, 2007
RAM CHANDRA DAS Vs. STATE OF BIHAR
April 19, 2007
RAM CHANDRA MARRICK Vs. STATE OF BIHAR
July 30, 2007
RAM CHANDRA PRADHAN Vs. STATE OF BIHAR
August 13, 2007
RAM CHANDRA PRASAD Vs. PRAMOD KUMAR
August 17, 2007
RAM CHANDRA PRASAD KESHARI Vs. LAKSHMI NARAIN JAISWAL
August 8, 2007
RAM CHANDRA PRASAD SAH Vs. STATE OF BIHAR
September 11, 2007
RAM CHANDRA PRASAD SAH AND ANR. Vs. STATE OF BIHAR AND ORS.
September 19, 2007
RAM CHANDRIKA SHARMA Vs. STATE OF BIHAR
December 19, 2007
RAM DHANI SINGH Vs. STATE OF BIHAR
April 4, 2007
RAM DULARI DEVI Vs. STATE OF BIHAR
May 18, 2007
RAM GOVIND THAKUR Vs. STATE OF BIHAR
February 8, 2007
RAM JANAM YADAV Vs. STATE OF BIHAR
April 1, 2007
RAM JANKI JEE Vs. STATE OF BIHAR
January 7, 2007
RAM JANKI SAHKARI GRIH-NIRAMAN SAMITI LTD Vs. MAKSUDPUR INSTITUTE OF RESEARCH AND EDUCATION
April 10, 2007
RAM KESHWAR PRASAD Vs. HARAKHDEO SHARMA
April 18, 2007
RAM KISHUN JHA Vs. STATE OF BIHAR
January 16, 2007
RAM KISHUN PRASAD Vs. MANOHAR LAL GUPTA
November 20, 2007
RAM KRIPAL SINGH Vs. STATE OF BIHAR
January 19, 2007
RAM KRISHNA DUBEY Vs. STATE OF BIHAR
August 23, 2007
RAM KRISHNA YADAV Vs. STATE OF BIHAR
August 21, 2007
RAM KUMARI DEVI Vs. STATE OF BIHAR
July 11, 2007
RAM LAGAN YADAV Vs. STATE OF BIHAR
April 13, 2007
RAM LAKHAN YADAV Vs. STATE OF BIHAR
January 18, 2007
RAM MOHAN PRASAD Vs. STATE OF BIHAR
July 13, 2007
RAM NANDAN SINGH Vs. UNION OF INDIA
July 13, 2007
RAM NANDAN SINGH ALIAS RAM NANDAN YADAV Vs. STATE OF BIHAR
April 2, 2007
RAM NARAIN SINGH Vs. CHANCELLOR, UNIVERSITIES OF BIHAR
April 3, 2007
RAM NARAIN SINGH Vs. STATE OF BIHAR
May 8, 2007
RAM NARESH SINGH Vs. INDU DEVI
January 10, 2007
RAM NIRANJAN SINGH Vs. STATE OF BIHAR
July 30, 2007
RAM PRATAP PANDEY Vs. VIDYADHAR PANDEY
September 10, 2007
RAM PRAVESH Vs. NAVNEETA DEVI
July 30, 2007
RAM PRAVESH SAHNI Vs. STATE OF BIHAR
November 7, 2007
RAM PRIT PANDEY Vs. PRABHANSH PANDEY
May 31, 2007
RAM RAJ SINGH Vs. STATE OF BIHAR
January 12, 2007
RAM RAJEE RAI Vs. STATE OF BIHAR
May 2, 2007
RAM RAJI SHARMA Vs. STATE OF BIHAR
May 7, 2007
RAM RATAN RAM Vs. RANGILA RAM 2007 (0)
October 9, 2007
RAM SAGAR CHAUDHARY Vs. UNION OF INDIA
March 26, 2007
RAM SAGAR CHOUDHARY Vs. STATE OF BIHAR
July 26, 2007
RAM SAGAR RAI Vs. STATE OF BIHAR
January 16, 2007
RAM SAGAR SHARMA Vs. STATE OF BIHAR
April 9, 2007
RAM SANEHI SINGH Vs. STATE OF BIHAR
February 21, 2007
RAM SHANKAR RAI @ SHANKAR Vs. STATE OF BIHAR
February 6, 2007
RAM SIGASAN Vs. STATE OF BIHAR
July 20, 2007
RAM SINGAR NONIA Vs. UNION OF INDIA
July 12, 2007
RAM SURESH PRASAD Vs. STATE OF BIHAR
November 20, 2007
RAM SWAROOP SINGH Vs. STATE OF BIHAR
August 30, 2007
RAM SWAROOP TANTI, JHUN JHUN TANTI, JHUN MAHTO, BIJLI MAHTO, JOGI YADAV, DHANIK TANTI Vs. STATE OF BIHAR
May 14, 2007
RAM TALKIES Vs. STATE OF BIHAR
July 9, 2007
RAM UDGAR SINGH Vs. STATE OF BIHAR
January 25, 2007
RAM YASH RAM Vs. STATE OF BIHAR
September 24, 2007
RAM YASH SHARMA Vs. STATE OF BIHAR
September 19, 2007
RAMA KANT SINGH Vs. STATE OF BIHAR
May 3, 2007
RAMA KANT SINGH Vs. STATE OF BIHAR
April 27, 2007
RAMA NAND JHA RAMAN Vs. STATE OF BIHAR
February 2, 2007
RAMA NAND SINGH Vs. STATE OF BIHAR
September 13, 2007
RAMA PRASAD PATHAK Vs. STATE OF BIHAR
December 14, 2007
RAMA SHANKAR PRASAD Vs. FRATERNITY CLUB
February 9, 2007
RAMAN KUMAR Vs. THE STATE OF BIHAR AND ORS.
August 13, 2007
RAMANAND GAURO Vs. STATE OF BIHAR
April 4, 2007
RAMANAND PRASAD Vs. STATE
July 27, 2007
RAMANAND PRASAD SINGH Vs. STATE OF BIHAR
May 25, 2007
RAMANUJ PRASAD Vs. UNION OF INDIA
April 13, 2007
RAMANUJ SINGH Vs. STATE OF BIHAR
May 22, 2007
RAMASHISH PRASAD, VISHWANATH RAM Vs. STATE OF BIHAR
May 25, 2007
RAMASHISH SHARMA Vs. STATE OF BIHAR
January 29, 2007
RAMASHISH YADAV, BAHADUR YADAV AND ORS Vs. STATE OF BIHAR AND ORS
July 5, 2007
RAMAYAN MAHTO Vs. MAHANTH BHAGWAN DAS
March 20, 2007
RAMBAD PATILA SHRAMIK SAHYOG Vs. STATE OF BIHAR
March 18, 2007
RAMCHANDRA MAHTO Vs. STATE OF BIHAR
April 9, 2007
RAMDAI DEVI Vs. MAHENDRA KUMAR SINHA
May 1, 2007
RAMDESH MANJHI Vs. UMA DEVI KEDIA
May 16, 2007
RAMESH KUMAR Vs. STATE OF BIHAR
July 24, 2007
RAMESH PARASD BHAGAT Vs. STATE OF BIHAR
December 14, 2007
RAMESH PASWAN Vs. STATE OF BIHAR
July 24, 2007
RAMESH PRASAD BHAGAT Vs. STATE OF BIHAR
December 14, 2007
RAMESHWAR MAHTON Vs. STATE OF BIHAR
September 10, 2007
RAMESHWAR NATH SINHA Vs. STATE OF BIHAR
October 10, 2007
RAMESHWAR PANDEY Vs. SURESH PANDEY
February 9, 2007
RAMESHWAR PANDEY Vs. UNION OF INDIA
July 13, 2007
RAMESHWAR PD CHOUDHARY Vs. RENUKA MITRA
February 28, 2007
RAMESHWAR PRASAD SINGH Vs. STATE OF BIHAR
February 5, 2007
RAMESHWAR PRASAD YADAV Vs. AWADHESH KUMAR SINGH
July 3, 2007
RAMESHWAR SINGH Vs. HARENDRA SINGH
November 30, 2007
RAMGATI DEVI Vs. CHANDRA SHEKHAR RAI
February 21, 2007
RAMJANAM DUBEY Vs. STATE OF BIHAR
March 30, 2007
RAMJANAM SINGH Vs. STATE OF BIHAR
February 1, 2007
RAMJEE PANDIT Vs. DHRAMDEO PANDIT
October 3, 2007
RAMJEE PRASAD Vs. STATE OF BIHAR
January 8, 2007
RAMJEE PRASAD SINGH; DAMYANTI KUMARI; SHAMSUL HAQUE; KRISHNDEO JHA; SWAMI NATH SHAHI; UMESH RAM; EHSANUL HAQUE ANSARI; SARJOO PRASAD UPADHAYAY; SEVI LAL BHAGAT; JAGANNATH OJHA Vs. STATE OF BIHAR
May 30, 2007
RAMJI PRASAD SINGH Vs. STATE OF BIHAR
March 30, 2007
RAMJI PRASAD SINGH& ANOTHER (IN 7056) Vs. STATE OF BIHAR
March 13, 2007
RAMJI PRASAD, VIDYANAND VIKAL, RAVI BHUSHAN PRASAD VERMA Vs. STATE OF BIHAR
July 2, 2007
RAMJILAL Vs. STATE OF BIHAR
February 12, 2007
RAMJIT PATHAK Vs. STATE OF BIHAR
April 16, 2007
RAMKESHWAR RAM Vs. STATE OF BIHAR
December 7, 2007
RAMNATH PRASAD Vs. UNION OF INDIA
January 5, 2007
RAMPARI DEVI Vs. STATE OF BIHAR
September 21, 2007
RAMU THAKUR Vs. STATE OF BIHAR
March 2, 2007
RAMZAN ALI ANSARI Vs. STATE OF BIHAR
May 9, 2007
RAN VIJAY KUMAR Vs. STATE OF BIHAR
July 19, 2007
RAN VIJAY KUMAR @ RAN VIJAY SINGH Vs. STATE OF BIHAR
December 6, 2007
RANA AMITABH SINGH Vs. STATE OF BIHAR
January 15, 2007
RANA RAM YATAN SINGH Vs. UNION OF INDIA
August 20, 2007
RANA RANJEET SINGH Vs. G.I.C.OF INDIA
September 5, 2007
RANBIR PRASAD SINGH Vs. STATE OF BIHAR
August 17, 2007
RANDHIR KUMAR Vs. STATE OF BIHAR
July 3, 2007
RANDHIR KUMAR Vs. STATE OF BIHAR
February 12, 2007
RANG LAL CHAUDHARY Vs. STATE OF BIHAR
April 17, 2007
RANJAN PRASAD @ RAJAN LAL Vs. STATE OF BIHAR
November 23, 2007
RANJAN PRATAP RANJAN Vs. STATE OF BIHAR
August 11, 2007
RANJEET KUMAR Vs. STATE OF BIHAR
April 18, 2007
RANJEET SINHA @ RANJEET PRASAD SINGH Vs. STATE OF BIHAR
October 4, 2007
RANJU CHOUDHARY Vs. STATE OF BIHAR
January 5, 2007
RANJU DEVI Vs. STATE OF BIHAR
November 8, 2007
RANVIJAY KUMAR SINHA Vs. STATE OF BIHAR
January 10, 2007
RASHID RAIS Vs. STATE OF BIHAR
August 30, 2007
RATAN LAL JAIN Vs. PRABHAWATI DEVI
April 19, 2007
RAVI BHUSHAN OJHA Vs. STATE OF BIHAR
January 15, 2007
RAVI BHUSHAN VERMA Vs. STATE OF BIHAR
May 8, 2007
RAVI SHANKER Vs. STATE OF BIHAR
February 26, 2007
RAVINDRA KUMAR VERMA Vs. STATE BANK OF INDIA
February 23, 2007
RAVINDRA NATH JHA Vs. STATE OF BIHAR
February 19, 2007
RAVINDRA PRASAD Vs. UNION OF INDIA
September 7, 2007
RAY BALLABH PRASAD SINGH @ RAJ BALLABH SINGH Vs. STATE
December 4, 2007
REETA KUMARI Vs. ANISH RANJAN
April 4, 2007
REKHA LALL Vs. BIHAR STATE HOUSING BOARD
February 9, 2007
RELIANCE INDUSTRIES LIMITED Vs. STATE OF BIHAR
October 8, 2007
RENU SINGH Vs. STATE OF BIHAR
July 12, 2007
RESHAM LAL YADAV Vs. STATE OF BIHAR
April 9, 2007
RIMA DEVI Vs. STATE OF BIHAR
January 11, 2007
RINA DEVI Vs. STATE OF BIHAR
October 3, 2007
RISHABH KUMAR Vs. STATE OF BIHAR
January 12, 2007
RITA DEVI Vs. STATE OF BIHAR
March 14, 2007
RITA NARAIN Vs. STATE OF BIHAR
July 16, 2007
RITU RAJ Vs. CENTRAL BANK OF INDIA
April 3, 2007
RITU RAJ Vs. CENTRAL BANK OF INDIA
August 8, 2007
RIZWAN AHMAD Vs. STATE OF BIHAR
January 10, 2007
ROHINIPATI YADAV Vs. PASUPATI YADAV
October 30, 2007
ROHIT KUMAR SAH Vs. ASHOK KUMAR SAHA
April 30, 2007
ROHIT RAI Vs. STATE OF BIHAR
August 22, 2007
RUBI KUMARI Vs. BIHAR SCHOOL
July 30, 2007
RUDAL SAHNI Vs. STATE OF BIHAR WITH
December 5, 2007
RUPKALA DEVI Vs. RAJ NATH SINGH
January 12, 2007
S K SOOD Vs. STATE OF BIHAR
September 14, 2007
S L SARAF ALIAS S L SHROFF Vs. STATE OF BIHAR
July 20, 2007
S M UMAR Vs. RAJENDRA AGRI UNIV ERSITY
May 18, 2007
S SABBIR ASHRAF Vs. BIHAR STATE ELECTRICITY BOARD
April 3, 2007
S.K.USMAN Vs. STATE OF BIHAR
April 18, 2007
S.SHAUKAT IMAM Vs. PATNA REGIONAL DEVELOPMENT AUTHORITY
February 1, 2007
SABA CHAUDHARY, GURBACHAN CHAUDHARY Vs. STATE OF BIHAR
February 14, 2007
SABHACHAND CHAUDHARY, CHITTARANJAN CHAUDHARY, MUNNA CHAUDHRY, SHEODAS CHAUDHRY, ANIL KUMAR CHAUDHRY, BIRENDRA CHAUDHRY Vs. STATE OF BIHAR
May 4, 2007
SABIR ANSARI Vs. STATE OF BIHAR
September 13, 2007
SABYASACHI HAJRA Vs. STATE OF BIHAR
April 16, 2007
SACHCHIDANAND DUBEY Vs. STATE OF BIHAR
August 3, 2007
SACHCHIDANAND PANDA Vs. STATE OF BIHAR
January 8, 2007
SACHCHIDANAND SINGH Vs. STATE OF BIHAR
October 10, 2007
SACHENDRA KUMAR SINGH Vs. VINOD NANDAN SINHA
March 22, 2007
SACHIDANAND LAL Vs. STATE OF BIHAR
April 17, 2007
SACHINDRA PRASAD SINGH Vs. STATE OF BIHAR
April 6, 2007
SADRE ALAM Vs. STATE OF BIHAR
September 10, 2007
SAFIQUE AND OTHERS Vs. MANAS KUMAR MUKHERJEE AND OTHERS
December 21, 2007
SAGIR AHMAD Vs. STATE OF BIHAR
July 19, 2007
SAHDEO RAI Vs. STATE OF BIHAR
March 16, 2007
SAHEB DAYAL SINGH Vs. STATE OF BIHAR
July 11, 2007
SAHID PERVEZ Vs. STATE OF BIHAR
November 26, 2007
SAHODARI Vs. STATE OF BIHAR
February 27, 2007
SAIYAD ALAM Vs. STATE OF BIHAR
March 20, 2007
SAKALDEO PRASAD SINGH @ SAKALDEO SHARMA Vs. STATE OF BIHAR
January 22, 2007
SAKHI CHAND RAI Vs. STATE OF BIHAR
November 6, 2007
SAMAR SINGH Vs. STATE OF BIHAR
August 21, 2007
SAMEER DAS Vs. UNION OF INDIA
August 5, 2007
SAMEER DAS Vs. UNION OF INDIA
August 6, 2007
SAMI PRASAD CHAURASIA Vs. STATE OF BIHAR
July 4, 2007
SANAULLAH KHAN Vs. STATE OF BIHAR
July 31, 2007
SANDEEP KUMAR BHAGAT Vs. C M D BSNL
September 11, 2007
SANFUL MAHTO Vs. STATE OF BIHAR
November 23, 2007
SANGEETA DEVI Vs. STATE OF BIHAR
July 9, 2007
SANGEETA DUBEY ARCHANA Vs. MANOJ KUMAR OJHA
December 3, 2007
SANICHAR RAJWAR Vs. STATE OF BIHAR
March 9, 2007
SANIVRI DEVI Vs. STATE OF BIHAR
October 31, 2007
SANJANA DEVI Vs. AMAR YADAVA
January 8, 2007
SANJAY JAIN AND NISHA JAIN Vs. STATE OF BIHAR
November 20, 2007
SANJAY KUMAR Vs. STATE OF BIHAR
July 13, 2007
SANJAY KUMAR Vs. STATE OF BIHAR
January 15, 2007
SANJAY KUMAR Vs. STATE OF BIHAR
December 5, 2007
SANJAY KUMAR Vs. INDO BURMA PETROLEUM COMPANY LTD
August 16, 2007
SANJAY KUMAR CHOUBEY Vs. STATE OF BIHAR
May 8, 2007
SANJAY KUMAR JHA Vs. PREMSHEELA DEVI
May 24, 2007
SANJAY KUMAR MOTANI Vs. STATE OF BIHAR
November 14, 2007
SANJAY KUMAR SHARMA Vs. STATE OF BIHAR
July 20, 2007
SANJAY KUMAR SINGH Vs. STATE OF BIHAR
March 12, 2007
SANJAY MANDAL Vs. STATE OF BIHAR
April 6, 2007
SANJAY SINGH Vs. STATE OF BIHAR
July 10, 2007
SANJAY SINGH Vs. SHARDA DEVI TIBREWAL, TEKRIBAL
May 21, 2007
SANJEEV KUMAR SINHA Vs. STATE OF BIHAR
August 10, 2007
SANJEEVAN PRASAD YADAV Vs. STATE OF BIHAR
October 5, 2007
SANJHA DEVI Vs. AMAR YADAV
October 8, 2007
SANJU KUMAR, SANJAY YADAV Vs. STATE OF BIHAR
February 8, 2007
SANKATHA PRASAD SINGH Vs. STATE OF BIHAR
November 2, 2007
SANT BILASH SINGH Vs. STATE OF BIHAR
November 23, 2007
SANT KUMAR UPADHYA Vs. STATE OF BIHAR
April 26, 2007
SANT PRASAD Vs. STATE OF BIHAR
November 5, 2007
SANT PRASAD SINGH Vs. STATE OF BIHAR
July 23, 2007
SANTLAL CHAUDHARY Vs. STATE OF BIHAR
November 27, 2007
SANTOSH KUMAR Vs. STATE OF BIHAR
April 20, 2007
SANTOSH KUMAR Vs. ESTATE OF NARSINGH NARAIN SINGH
April 5, 2007
SANTOSH KUMAR Vs. STATE OF BIHAR
August 24, 2007
SANTOSH KUMAR Vs. STATE OF BIHAR AND ANOTHER
October 3, 2007
SANTOSH KUMAR UPADHYAY Vs. UNION OF INDIA
April 19, 2007
SANTOSH SHARMA Vs. STATE OF BIHAR
February 13, 2007
SANTOSI DEVI Vs. STATE OF BIHAR WITH
September 19, 2007
SARASWATI KUMAR SINHA Vs. STATE OF BIHAR
August 29, 2007
SARDA DEVI Vs. STATE OF BIHAR
August 17, 2007
SARDAR GURU DAYAL SINGH Vs. STATE OF BIHAR
July 9, 2007
SARDAR HARDEYAL SINGH Vs. STATE OF BIHAR
February 14, 2007
SARDAR KHAJAN SINGH @ SARDAR KHADAN SINGH Vs. TRIBHUBAN KUMAR
October 8, 2007
SAREE HOUSE, KATIHAR Vs. COMMISSIONER OF INCOME TAX, BIHAR I, PATNA
May 16, 2007
SARIKA KUMARI Vs. ARUL KUMAR SINHA
April 6, 2007
SARV MANGAL DEVI Vs. BIHAR STATE BOARD OF RELIGIOUS
March 15, 2007
SATENDRA KUMAR SARAF Vs. STATE OF BIHAR
July 17, 2007
SATISH KUMAR Vs. STATE OF BIHAR
April 20, 2007
SATISH KUMAR Vs. V.C.BHUPENDRA NR.MANDAL UNIVERSITY
January 5, 2007
SATISH MISHRA Vs. STATE OF BIHAR
July 2, 2007
SATRUDHAN SINGH Vs. HARDWAR SINGH
March 20, 2007
SATTO @ SATYA NARAIN SINGH AND OTHERS Vs. STATE OF BIHAR
May 9, 2007
SATYA NARAIN KAPOOR Vs. STATE OF BIHAR
May 17, 2007
SATYA PRAKASH RAM Vs. STATE OF BIHAR
April 10, 2007
SATYANARAYAN SINGH Vs. RAMNATH SINGH
February 23, 2007
SATYENDRA JHA Vs. STATE OF BIHAR
July 2, 2007
SATYENDRA KUMAR Vs. STATE OF BIHAR
July 13, 2007
SATYENDRA KUMAR, JAWALA PRASAD Vs. STATE OF BIHAR
February 7, 2007
SATYENDRA YADAV @ SATYENDRA KUMAR Vs. STATE OF BIHAR
August 17, 2007
SAVITRI DEVI Vs. STATE OF BIHAR
May 18, 2007
SAYED FARID MIAN ALIAS FARID MIAN Vs. UNION OF INDIA
May 8, 2007
SCI INDIA LIMITED Vs. UNION OF INDIA
January 25, 2007
SEEMA DEVI Vs. STATE ELECTION COMMISSION, BIHAR AND OTHERS
September 12, 2007
SENIOR DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY LIMITED Vs. STATE OF BIHAR
March 26, 2007
SHAHABUDDIN ANSARI Vs. STATE OF BIHAR
July 23, 2007
SHAHANA IRAQUI Vs. STATE OF BIHAR
April 13, 2007
SHAHNZ BANO Vs. THE STATE OF BIHAR AND ORS.
August 9, 2007
SHAIL DEVI Vs. STATE OF BIHAR
March 19, 2007
SHAIL KUMARI DEVI Vs. STATE OF BIHAR
March 23, 2007
SHAILENDRA JHA Vs. STATE OF BIHAR
February 12, 2007
SHAILENDRA KUMAR Vs. STATE OF BIHAR
February 22, 2007
SHAILENDRA KUMAR Vs. STATE OF BIHAR
February 19, 2007
SHAILENDRA KUMAR YADAV Vs. STATE OF BIHAR
February 5, 2007
SHAKTI SHARAN AGRAWAL Vs. STATE OF BIHAR
November 6, 2007
SHAKUNTALA DEVI Vs. STATE OF BIHAR
July 23, 2007
SHAKUNTALA DEVI Vs. MALIK MANDAL
August 13, 2007
SHAMBHU CHOUDHARY Vs. STATE OF BIHAR
September 6, 2007
SHAMBHU GOEL Vs. STATE OF BIHAR
September 5, 2007
SHAMBHU KUMAR Vs. STATE OF BIHAR
February 22, 2007
SHAMBHU KUMAR SINGH Vs. STATE OF BIHAR
April 20, 2007
SHAMBHU KUMAR SISODIYA Vs. STATE OF BIHAR
January 25, 2007
SHAMBHU LAL Vs. STATE OF BIHAR
February 27, 2007
SHAMBHU NATH CHOUBEY Vs. UNION OT INDIA
October 8, 2007
SHAMBHU PRASAD SINGH Vs. STATE OF BIHAR
February 5, 2007
SHAMBHU SINGH, SATISH KUMAR SINGH Vs. STATE OF BIHAR
May 16, 2007
SHANKAR BHAGWANJEE Vs. RAM AUTAR RAI
February 5, 2007
SHANKAR CHUDHARY Vs. STATE OF BIHAR
December 3, 2007
SHANKAR KUMAR JHA Vs. STATE OF BIHAR
January 31, 2007
SHANKAR MAHTO Vs. STATE OF BIHAR
July 24, 2007
SHANKAR NARAYAN SINGH, BHOJENDRA NARAYAN SINGH Vs. GYANAND ROY, SHEO NANDAN MISHRA, POOJA CHOUDHARY, AJAY, RAJNISH KANT
May 23, 2007
SHANKAR YADAV Vs. STATE OF BIHAR
February 6, 2007
SHANKER DAYAL SINGH Vs. STATE OF BIHAR
January 29, 2007
SHANKER SINGH Vs. ANIRUDH SINGH
August 7, 2007
SHANTI DEVI Vs. ANIL KUMAR SINGH
February 2, 2007
SHANTI DEVI Vs. UNION OF INDIA
November 21, 2007
SHANTI VERMA Vs. STATE OF BIHAR
December 5, 2007
SHARAVAN KUMAR BHAGAT @ SWARNA KUMAR BHAGAT Vs. LALMUNI MARAIYA
February 1, 2007
SHARDA CHOUDHARY Vs. STATE OF BIHAR
January 4, 2007
SHARDA DEVI Vs. CHANDBALA DEVI
May 31, 2007
SHASHI BHUSHAN KUMAR Vs. STATE OF BIHAR
August 21, 2007
SHASHI BHUSHAN RAI Vs. STATE OF BIHAR
November 5, 2007
SHASHI BHUSHAN SINGH Vs. STATE OF BIHAR
January 10, 2007
SHASHI KANT Vs. STATE OF BIHAR
November 11, 2007
SHASHI KANT SHRIVASTAVA Vs. STATE OF BIHAR
February 23, 2007
SHASHI SHEKHAR GUPTA Vs. BIBHUTI BHUSHAN JHA
October 8, 2007
SHATRUDHAN MAHTO Vs. STATE OF BIHAR
December 13, 2007
SHATRUGHANA SHARAN SINGH Vs. CHANCELLOR OF UNIVERSITIES
March 16, 2007
SHEO DAYAL ROY Vs. STATE OF BIHAR
September 27, 2007
SHEO DUTT SHARMA Vs. STATE OF BIHAR
September 26, 2007
SHEO JEE PRASAD Vs. STATE OF BIHAR
April 17, 2007
SHEO PRASAD Vs. STATE OF BIHAR
July 26, 2007
SHEO PUKAR ROY Vs. STATE OF BIHAR
January 8, 2007
SHEO SHANKAR KUMAR KHETAN Vs. NAME NOT KNOWN, WIDOW OF LATE AMBIKA PRASAD AND ORS
September 5, 2007
SHEOCHANDRA SINGH AND OTHERS Vs. STATE
July 30, 2007
SHEOJEE SAH Vs. STATE OF BIHAR
February 8, 2007
SHEONANDAN YADAV Vs. STATE OF BIHAR
July 16, 2007
SHEONANDAN YADAV AND ORS Vs. STATE OF BIHAR
July 9, 2007
SHEOPUJAN SINGH Vs. THE STATE OF BIHAR AND ORS.
August 3, 2007
SHIBU SOREN Vs. MD.SOAIB
March 13, 2007
SHISHIR KUMAR Vs. STATE OF BIHAR
January 19, 2007
SHIV BALANK SINGH Vs. STATE OF BIHAR
May 2, 2007
SHIV CHANDRA MISHRA Vs. STATE OF BIHAR
September 11, 2007
SHIV DAYAL MISHRA Vs. STATE OF BIHAR
July 25, 2007
SHIV DAYAL TANEJA Vs. VIMLA DEVI
September 27, 2007
SHIV KUMAR YADAV Vs. STATE OF BIHAR
March 16, 2007
SHIV NANDAN PRASAD Vs. STATE OF BIHAR
July 3, 2007
SHIV NANDAN YADAV Vs. STATE OF BIHAR
October 4, 2007
SHIV RATAN PRASAD @ SHIW Vs. STATE OF BIHAR
February 15, 2007
SHIV SHAKTI BUILDERS Vs. STATE
May 3, 2007
SHIV SHANKAR CHAUDHARY Vs. STATE OF BIHAR
March 14, 2007
SHIV SHANKAR CHAUDHARY Vs. STATE OF BIHAR THRU.VIGILANCE
December 14, 2007
SHIV SHANKAR CONSTRUCTION Vs. STATE OF BIHAR
April 24, 2007
SHIV SHANKAR MISHRA Vs. STATE OF BIHAR
November 23, 2007
SHIV SHANKAR MODI Vs. INDIAN OIL CORPORATION LTD
July 25, 2007
SHIVA KIRTI SINGH Vs. SUBASH CHANDRA JHA
March 1, 2007
SHIVA NATH RAM Vs. STATE OF BIHAR
July 4, 2007
SHIVA PRIYA Vs. STATE OF BIHAR
November 8, 2007
SHIVAM TRADERS Vs. BANK OF BARODA
April 3, 2007
SHOBHA LAL MODI Vs. CHARU LATA PATEL
August 10, 2007
SHOBHA NAND JHA Vs. STATE OF BIHAR
November 21, 2007
SHOBHIT MAHTO Vs. STATE OF BIHAR
March 14, 2007
SHREE NARAYAN YADAV Vs. STATE OF BIHAR
August 28, 2007
SHRI LAL MAHTO Vs. AMAR SINGH RATHAUR
April 25, 2007
SHRI SHEO RATAN PRASAD Vs. BIHAR STATE ELECTRICITY
December 17, 2007
SHRIDHAR SINGH Vs. MANU SINGH
September 5, 2007
SHRIKANT SINGH Vs. STATE OF BIHAR
March 30, 2007
SHRIKRISHNA PANDEY Vs. STATE OF BIHAR
April 9, 2007
SHRIMATI KRISHNA MANI KUMARI Vs. STATE OF BIHAR
November 1, 2007
SHUSHMA PANDEY; STATE OF BIHAR Vs. SHEELA SHARMA AND ORS ; SHUSHMA PANDEY AND ORS
May 15, 2007
SHYAM BIHARI MISTRI Vs. STATE OF BIHAR
May 1, 2007
SHYAM KISHORE SHARMA Vs. STATE OF BIHAR
October 3, 2007
SHYAM KISHORE SINHA Vs. STATE OF BIHAR
August 6, 2007
SHYAM KUMAR ARORA Vs. BIHAR STATE FINANCIAL CORPORATION
April 3, 2007
SHYAM NANDAN PRASAD THAKUR Vs. STATE OF BIHAR
February 8, 2007
SHYAM NATH SAH Vs. STATE OF BIHAR
April 12, 2007
SHYAM SUNDAR MASKARA Vs. STATE OF BIHAR
February 19, 2007
SHYAMA CHARAN SINHA Vs. STATE OF BIHAR
January 18, 2007
SHYAMLAL PATHAK Vs. STATE OF BIHAR
March 14, 2007
SHYAMNANDAN SHARMA Vs. STATE OF BIHAR
April 12, 2007
SIDH NATH RAI Vs. STATE OF BIHAR
July 24, 2007
SIDHI SINGH @ SHARNA AND OTHERS Vs. STATE OF BIHAR AND OTHERS
May 9, 2007
SINGH SERVICE STATION Vs. BHARAT PETROLEUM CORP.LTD
April 2, 2007
SIPAHI RAWAT Vs. STATE OF BIHAR
September 26, 2007
SITA RAM CHAUDHARY Vs. STATE OF BIHAR
September 6, 2007
SITA RAM MAHATO Vs. STATE OF BIHAR
August 8, 2007
SITA RAM PANDEY Vs. STATE OF BIHAR
April 16, 2007
SITA RAM PRASAD Vs. STATE OF BIHAR
September 12, 2007
SITA RAM SAH Vs. STATE OF BIHAR
July 25, 2007
SITAL PRASAD MATHUR Vs. STATE OF BIHAR
April 2, 2007
SIYA DEVI Vs. ADDL MEMBER BOARD OF REVENUE
May 1, 2007
SIYA RAM SINGH Vs. LONGIA DEVI
April 6, 2007
SK SAFAYAT Vs. STATE OF BIHAR
May 24, 2007
SK.ISLAM @ SK.DUKHI Vs. STATE OF BIHAR
January 25, 2007
SMT. RAM DULARI DEVI Vs. STATE OF BIHAR AND OTHERS
May 18, 2007
SMT.ABDA KHATOON Vs. STATE OF BIHAR
February 19, 2007
SOHAILA BANO Vs. ORIENTAL INSURANCE COMPANY LIMITED
May 11, 2007
SOMA OATHAK Vs. STATE OF PATNA
April 4, 2007
SOMESHWAR RAI AND ORS Vs. STATE OF BIHAR
May 31, 2007
SONA DEVI Vs. RAM NARAYAN SAH
January 3, 2007
SRI 108 BHAGWATI MAHARANI Vs. BIHAR HINDU RELIGIOUS TRUST BOARD
October 10, 2007
SRI BARUN CHANDRA DAS Vs. STATE OF BIHAR
August 9, 2007
SRI KRISHNA GUPTA Vs. STATE OF BIHAR
May 30, 2007
SRI RABINDRA PRASAD SINGH Vs. STATE OF BIHAR & ORS.
July 12, 2007
SRI RAM TALLIES Vs. STATE OF BIHAR
July 16, 2007
SRIBHAGWAN SINGH Vs. ARUNA DEVI
November 28, 2007
SRIMATI HANKARI DEVI Vs. RAJBHAWANI DEVI
May 8, 2007
ST XAVIER S COLLEGE OF EDUCATION Vs. STATE OF BIHAR
August 18, 2007
STATE BANK OF INDIA Vs. MAHENDRA KUMAR JAIN
February 15, 2007
STATE BANK OF INDIA Vs. BABBAN KUMAR SINGH
November 5, 2007
STATE OF BIHAR Vs. PURENDRA SULTAN KIT
November 2, 2007
STATE OF BIHAR Vs. SATYA NARAYAN PRASAD WITH
October 10, 2007
STATE OF BIHAR Vs. SUKHDEVA NARAYAN
December 7, 2007
STATE OF BIHAR Vs. NAWAL SINGH
March 2, 2007
STATE OF BIHAR Vs. PRAJEET KUMAR SINGH
March 2, 2007
STATE OF BIHAR Vs. MD.NAYEEM @ NAYEEM
November 22, 2007
STATE OF BIHAR Vs. RAM LAKHAN SHUKLA
February 28, 2007
STATE OF BIHAR Vs. HARDEO MISHRA
July 17, 2007
STATE OF BIHAR Vs. MOST.RABIYA KHATOON
July 18, 2007
STATE OF BIHAR Vs. LAL BAHADUR SINGH
July 19, 2007
STATE OF BIHAR Vs. INDRA NAND JHA
April 19, 2007
STATE OF BIHAR Vs. AWADHESH SINGH
April 4, 2007
STATE OF BIHAR Vs. ER.RAM BABU GUPTA
April 5, 2007
STATE OF BIHAR Vs. CHANDRA KISHOR LAL
March 14, 2007
STATE OF BIHAR Vs. LALAN PRASAD SINGH
March 23, 2007
STATE OF BIHAR Vs. LALU PRASAD
September 20, 2007
STATE OF BIHAR Vs. NATIONAL PROJECT CONSTRUCTION
September 19, 2007
STATE OF BIHAR Vs. SHEIKH SAMSUL
October 5, 2007
STATE OF BIHAR Vs. JAGDISH SHARMA
July 26, 2007
STATE OF BIHAR Vs. RUDRA NARAYAN DEV
August 8, 2007
STATE OF BIHAR Vs. KHURSHID IMAM
August 17, 2007
STATE OF BIHAR Vs. SHAKTI TUBES LTD.
October 3, 2007
STATE OF BIHAR Vs. RAMESH SINGH
August 29, 2007
STATE OF BIHAR Vs. BIHAR VETERINARY ASSOCIATION
November 30, 2007
STATE OF BIHAR Vs. NARENDRA PRASAD MISHRA
December 11, 2007
STATE OF BIHAR Vs. JHARI SHARMA
April 30, 2007
STATE OF BIHAR Vs. SHEIKH MOHAMMAD
May 22, 2007
STATE OF BIHAR Vs. RUKMINI DEVI
May 23, 2007
STATE OF BIHAR Vs. BIRENDRA YADAV
April 3, 2007
STATE OF BIHAR Vs. GAFAR MIAN
March 13, 2007
STATE OF BIHAR Vs. DAYANAND SINHA
March 15, 2007
STATE OF BIHAR Vs. SATYENDRA NARAYAN SINGH
February 22, 2007
STATE OF BIHAR Vs. BRIHASPAT SINGH
February 26, 2007
STATE OF BIHAR Vs. BISHWA NATH KHAWARE
January 22, 2007
STATE OF BIHAR Vs. TEXMACO LIMITED
January 8, 2007
STATE OF BIHAR Vs. INDRASAN SINGH
February 6, 2007
STATE OF BIHAR Vs. UMESH CHOUDHARY
January 25, 2007
STATE OF BIHAR Vs. METHODIST CHURCH IN INDIA
April 30, 2007
STATE OF BIHAR Vs. S.K.VERMA
January 29, 2007
STATE OF BIHAR Vs. BISHWANATH RAM
February 5, 2007
STATE OF BIHAR Vs. RAM SHARAN PRASAD SINGH
February 8, 2007
STATE OF BIHAR Vs. UMESH CHANDRA PRASAD
February 5, 2007
STATE OF BIHAR Vs. RAMESHWAR PRASAD VERMA
February 6, 2007
STATE OF BIHAR Vs. RADHEY SHYAM AGRAWAL, PRADIP KUMAR AGRAWAL, NARESH MISHRA
May 23, 2007
STATE OF BIHAR Vs. MADAN RAI WITH
July 25, 2007
STATE OF BIHAR Vs. ALI ANSARI
February 7, 2007
STATE OF BIHAR; DINESH KUMAR MAHTO Vs. DINESH KUMAR MAHTO; STATE OF BIHAR
May 3, 2007
SUBA RAI Vs. BINDESHWAR RAI
October 3, 2007
SUBASH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
February 8, 2007
SUBESH KUMAR Vs. STATE OF BIHAR
January 3, 2007
SUBHADRA DEVI Vs. STATE OF BIHAR
May 4, 2007
SUBHASH CHANDRA SRIVASTAVA Vs. STATE OF BIHAR
May 3, 2007
SUBHASH KUMAR Vs. STATE OF BIHAR
November 14, 2007
SUBHASH KUMAR DAS, SUBHASH DAS Vs. STATE OF BIHAR
May 30, 2007
SUBHOJIT DATTA Vs. STATE OF BIHAR
May 9, 2007
SUBODH NARAIN JHA Vs. COLLECTOR
April 20, 2007
SUCHETA KUMARI Vs. STATE OF BIHAR
February 8, 2007
SUCHIT SINGH Vs. STATE OF BIHAR
April 20, 2007
SUCHITA DEVI Vs. STATE OF BIHAR
February 12, 2007
SUDAMA DEVI Vs. BIBI SHALMA KHATOON
January 4, 2007
SUDAMA SINGH Vs. BHARAT SANCHAR NIGAM
April 3, 2007
SUDAMA YADAV Vs. STATE OF BIHAR
December 14, 2007
SUDHA RANI GHOSE Vs. STATE OF BIHAR
May 21, 2007
SUDHA RANI SINHA Vs. STATE OF BIHAR
October 9, 2007
SUDHANSHU BHUSHAN RAM Vs. STATE OF BIHAR
January 5, 2007
SUDHANSHU COLD STORAGE PVT LTD , BEGUSARAI Vs. BIHAR STATE ELECTRICITY BOARD
August 31, 2007
SUDHESHWAR PRASAD Vs. STATE OF BIHAR
July 10, 2007
SUDHIR KUMAR Vs. STATE OF BIHAR
October 3, 2007
SUDHIR KUMAR JHA Vs. STATE
February 28, 2007
SUDHIR KUMAR JHA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
August 29, 2007
SUDINA KUMARI Vs. BIHAR SCHOOL EXAM
July 23, 2007
SUGAPATI DEVI Vs. STATE OF BIHAR
November 6, 2007
SULEMAN SAIN Vs. STATE OF BIHAR
July 6, 2007
SUMAN KUMAR VERMA Vs. UNION OF INDIA
February 8, 2007
SUMAN KUMAR VERMA Vs. UNION OF INDIA
February 12, 2007
SUMAN KUMAR VERMA Vs. UNION OF INDIA
February 13, 2007
SUMANGALAM JAGRITI Vs. BIHAR STATE ELECTRICITY BOARD WITH
December 10, 2007
SUMITRA DEVI Vs. STATE OF BIHAR
May 11, 2007
SUMITRA DEVI Vs. MD ASHGAR
May 15, 2007
SUNAIN SAH TURHA @ SUNAIN JEE TURHA Vs. STATE OF BIHAR
September 14, 2007
SUNAYANA DEVI Vs. STATE OF BIHAR
July 20, 2007
SUNEETA KUMARI Vs. STATE OF BIHAR
August 6, 2007
SUNIL KUMAR Vs. STATE OF BIHAR
March 26, 2007
SUNIL KUMAR Vs. STATE OF BIHAR
December 4, 2007
SUNIL KUMAR Vs. STATE OF BIHAR
November 7, 2007
SUNIL KUMAR Vs. STATE OF BIHAR
January 25, 2007
SUNIL KUMAR Vs. STATE OF BIHAR
July 3, 2007
SUNIL KUMAR @ SUNIL SAH Vs. THE STATE OF BIHAR & ANR.
September 27, 2007
SUNIL KUMAR GUPTA Vs. UNION OF INDIA
May 22, 2007
SUNIL KUMAR PANDEY Vs. UNION OF INDIA
February 8, 2007
SUNIL KUMAR PARIMAL Vs. STATE OF BIHAR
January 24, 2007
SUNIL KUMAR RANJAN Vs. STATE OF BIHAR
March 2, 2007
SUNIL KUMAR SINGH Vs. UNION OF INDIA
September 17, 2007
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
September 11, 2007
SUNIL KUMAR SINGH Vs. STATE OF BIHAR
November 28, 2007
SUNIL KUMAR SINHA Vs. STATE OF BIHAR
August 28, 2007
SUNIL PRAKASH Vs. STATE OF BIHAR
November 13, 2007
SUNITA DEVI Vs. STATE OF BIHAR
January 25, 2007
SUPER STEEL CASTING LTD Vs. STATE OF BIHAR
March 19, 2007
SURENDRA KUMAR CHAUDHARY Vs. UNION OF INDIA
February 21, 2007
SURENDRA KUMAR SHARMA @ SURENDRA SHARMA Vs. STATE OF BIHAR
January 16, 2007
SURENDRA KUMAR SINGH Vs. STATE OF BIHAR
September 18, 2007
SURENDRA MAHTO Vs. STATE OF BIHAR
November 23, 2007
SURENDRA NATH CHOUBEY Vs. STATE OF BIHAR
January 29, 2007
SURENDRA PRASAD Vs. STATE OF BIHAR
November 6, 2007
SURENDRA PRASAD BISHWAS Vs. STATE OF BIHAR
May 3, 2007
SURENDRA PRASAD YADAV Vs. STATE OF BIHAR
April 24, 2007
SURENDRA SHARMA Vs. STATE OF BIHAR
March 16, 2007
SURENDRA SINGH Vs. STATE OF BIHAR
February 2, 2007
SURENDRA SINGH Vs. STATE OF BIHAR
November 2, 2007
SURENDRA YADAV Vs. STATE OF BIHAR
April 27, 2007
SURESH BARUA ALIAS SURESH CHANDRA BARUA Vs. STATE OF BIHAR
February 26, 2007
SURESH DAS HARIJAN Vs. STATE OF BIHAR
January 31, 2007
SURESH KUMAR Vs. UNION OF INDIA
August 2, 2007
SURESH KUMAR DAS Vs. STATE OF BIHAR
May 1, 2007
SURESH KUMAR ROY Vs. STATE OF BIHAR WITH
August 10, 2007
SURESH KUMAR SINHA Vs. STATE OF BIHAR
February 9, 2007
SURESH KUMAR TRITHANI ALIAS BALO Vs. STATE OF BIHAR
August 31, 2007
SURESH MANDAL Vs. ADDL.MEMBER BOARD OF REVENUE
April 16, 2007
SURESH MISHRA Vs. STATE OF BIHAR WITH
December 6, 2007
SURESH MOCHI Vs. STATE OF BIHAR
February 28, 2007
SURESH PD SINGH Vs. STATE OF BIHAR
May 21, 2007
SURESH PRASAD Vs. BIHAR STATE WAREHOUSING CORPORATION AND OTHERS
March 22, 2007
SURESH PRASAD Vs. STATE OF BIHAR
March 19, 2007
SURESH PRASAD SINGH Vs. STATE OF BIHAR
July 6, 2007
SURESH RAI Vs. STATE OF BIHAR
April 26, 2007
SURESH SINGH Vs. STATE OF BIHAR
July 23, 2007
SURESH SINGH Vs. INDIAN OIL CORPORATION
February 12, 2007
SURESH SINGH Vs. STATE OF BIHAR
February 8, 2007
SURESH YADAV Vs. STATE OF BIHAR
August 3, 2007
SURESH YADAV Vs. STATE OF BIHAR
November 26, 2007
SURGI DEVI Vs. STATE OF BIHAR
February 21, 2007
SURYA NANDAN PRASAD AND OTHERS Vs. STATE OF BIHAR AND OTHERS
August 14, 2007
SURYADEO Vs. STATE OF BIHAR
August 8, 2007
SURYADEO TIWARY Vs. STATE OF BIHAR
March 20, 2007
SURYAKANT THAKUR Vs. STATE OF BIHAR
September 26, 2007
SUSHIL Vs. STATE OF BIHAR
January 31, 2007
SUSHIL KUMAR Vs. STATE OF BIHAR
October 9, 2007
SUSHIL KUMAR CHOUDHARY Vs. UNION OF INDIA
January 29, 2007
SUSHIL KUMAR DUBEY Vs. STATE OF BIHAR
April 24, 2007
SUSHILA DEVI Vs. STATE OF BIHAR
April 13, 2007
SWATI PANDE Vs. REGISTRAR, CO OPERATIVE SOCIETIES
April 3, 2007
SYED JAMAL ASHRAF Vs. STATE OF BIHAR
May 30, 2007
SYED KHALID AHMAD Vs. STATE OF BIHAR
February 23, 2007
SYED MOZAMMIL ASHRAF Vs. STATE OF BIHAR
January 4, 2007
TALESHWAR JHA RAHI Vs. STATE OF BIHAR
March 20, 2007
TARDIH PRAKHAND MATASYAJIVI Vs. STATE OF BIHAR
December 6, 2007
TARKESHWAR SINGH Vs. STATE OF BIHAR
January 4, 2007
TARKESHWAR SINGH Vs. THE STATE OF BIHAR AND ORS.
August 10, 2007
TARKESHWAR SINGH AND DEO NATH RAI Vs. STATE OF BIHAR
February 1, 2007
TARSIM SINGH Vs. UNION OF INDIA
September 20, 2007
TATA FINANCE LTD Vs. STATE OF BIHAR
May 2, 2007
TEK NARAIN RAI Vs. STATE OF BIHAR
February 6, 2007
TENGAR YADAV Vs. STATE OF BIHAR
April 2, 2007
THAKUR RAVI SHANKAR PRASAD SINGH Vs. STATE OF BIHAR
March 15, 2007
THIRD EYE, COMMUNICATIONS PRIVATE LTD. Vs. STATE OF BIHAR
November 6, 2007
TIWARI RAI Vs. STATE OF BIHAR
September 12, 2007
TRIBHUWAN PRASAD JAISWAL Vs. STATE OF BIHAR
February 9, 2007
TRILOKI NATH Vs. STATE OF BIHAR
July 10, 2007
TRIVENI DEVI Vs. STATE OF BIHAR
April 10, 2007
TRIVENI SINGH Vs. STATE OF BIHAR
May 15, 2007
TUNNU SINGH Vs. STATE OF BIHAR
September 26, 2007
UDAI KUMAR MEHTA Vs. SAMASTIPUR KSHETRIYA GRAMIN BANK
September 12, 2007
UDAY KUMAR SINGH, BALIRAM PRASAD SINGH Vs. ADMINISTRATOR, P.M.C.
March 9, 2007
UDAY NARAIN OJHA Vs. STATE OF BIHAR
October 31, 2007
UDHO RAI Vs. AMBIKA TIWARY
April 19, 2007
UMA DEVI Vs. STATE OF BIHAR
March 26, 2007
UMA DEVI Vs. STATE OF BIHAR
March 13, 2007
UMA KANT UPADHAYAY, MUNNA CHAUBEY, OM PRAKASH PANDEY Vs. STATE OF BIHAR
May 10, 2007
UMA KUMARI Vs. STATE OF BIHAR
March 22, 2007
UMA MAHESHWAR PRASAD SINGH Vs. STATE OF BIHAR
March 23, 2007
UMA SHANKAR GUPTA Vs. STATE OF BIHAR
April 3, 2007
UMA SHANKAR SINGH, UMA SINGH Vs. STATE OF BIHAR
February 21, 2007
UMESH CHANDRA CHAUDHARY Vs. STATE OF BIHAR
May 21, 2007
UMESH KUMAR Vs. STATE OF BIHAR
March 20, 2007
UMESH KUMAR SINGH Vs. STATE OF BIHAR
January 29, 2007
UMESH RAJ Vs. STATE OF BIHAR
April 16, 2007
UMESH SAH Vs. RAJENDRA SAH
September 27, 2007
UMESH SINGH Vs. STATE OF BIHAR
July 23, 2007
UMESH SINHA @ UMESH KUMAR SINHA Vs. STATE OF BIHAR
September 14, 2007
UMESH YADAV Vs. STATE OF BIHAR
February 15, 2007
UNION OF INDIA Vs. MOHAN RAM
February 15, 2007
UNION OF INDIA Vs. SAHDEO
November 7, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 12, 2007
UNION OF INDIA Vs. KAUSHALYA DEVI
March 21, 2007
UNION OF INDIA Vs. KAUSHALYA DEVI
March 22, 2007
UNION OF INDIA Vs. KAUSHALYA DEVI
March 23, 2007
UNION OF INDIA Vs. KAUSHALYA DEVI
March 14, 2007
UNION OF INDIA Vs. ARVIND KUMAR
March 30, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 21, 2007
UNION OF INDIA Vs. MEENA KUMARI
January 17, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE
January 16, 2007
UNION OF INDIA Vs. SHANTI DEVI
September 18, 2007
UNIT HEAD NATIONAL JUTE MANUFACTURERS CORPN LTD Vs. SAROJ AGRAWAL
August 2, 2007
UNITED DISTILLERS LTD Vs. STATE OF BIHAR
February 8, 2007
UPENDRA KUMAR @ UPENDRA PRASAD Vs. STATE OF BIHAR
January 4, 2007
UPENDRA KUMAR SINGH Vs. STATE OF BIHAR
November 27, 2007
UPENDRA NATH CHAUDHARY Vs. HIGH COURT OF PATANA
April 19, 2007
UPENDRA NATH CHAUDHURY Vs. HIGH COURT OF JUDICATURE AT PATNA
April 29, 2007
UPENDRA YADAV Vs. STATE OF BIHAR
September 10, 2007
URMILA DEVI Vs. STATE
May 25, 2007
URMILA DEVI Vs. VIJAY SINGH
August 2, 2007
UTTAM KUMAR Vs. STATE OF BIHAR
July 10, 2007
UTTAM SENGUPTA Vs. STATE OF BIHAR
April 10, 2007
V.K.CHAUDHARY Vs. CHANCELLOR RAJENDRA AGRICULTURAL UNIVERSITY
January 18, 2007
V.P.SRIVASTAVA Vs. STATE OF BIHAR
April 17, 2007
VAKIL PRASAD SINGH Vs. STATE OF BIHAR
July 9, 2007
VALMIKI PRASAD SINGH Vs. STATE OF BIHAR
September 26, 2007
VASUNDHARA ENTERPRISES Vs. INDIAN OIL CORPORATION
May 8, 2007
VEVEKA NAND MEHTA ALIAS VIVEKA N Vs. STATE OF BIHAR
May 7, 2007
VIBHASH RAJ Vs. UNION OF INDIA
April 5, 2007
VIDYA NAND JHA Vs. STATE OF BIHAR
January 18, 2007
VIDYANAND SINGH Vs. STATE OF BIHAR
August 9, 2007
VIJAI KUMAR Vs. KIRAN DEVI
July 3, 2007
VIJAY ANAND Vs. STATE OF BIHAR
August 14, 2007
VIJAY KUMAR Vs. STATE OF BIHAR
November 5, 2007
VIJAY KUMAR AGRAWAL Vs. STATE OF BIHAR
July 13, 2007
VIJAY KUMAR CHAUDHARY Vs. STATE OF BIHAR & ORS
July 3, 2007
VIJAY KUMAR PANDEY Vs. STATE OF BIHAR
February 12, 2007
VIJAY KUMAR PANDEY @ VIJAY YADAV Vs. STATE OF BIHAR
January 5, 2007
VIJAY KUMAR YADAV Vs. STATE OF PATNA
April 13, 2007
VIJAY SHANKAR SHARMA Vs. STATE OF BIHAR
March 19, 2007
VIJAY SHANKER PATHAK Vs. STATE OF BIHAR
May 23, 2007
VIJAY SONI Vs. STATE OF BIHAR AND OTHERS
May 30, 2007
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
May 21, 2007
VIJAYENDRA KUMAR Vs. FOOD CORPORATION OF INDIA
January 9, 2007
VIJENDRA RAI Vs. STATE OF BIHAR
April 5, 2007
VIKASH KUMAR DUBEY @ VIKASH DUBEY @ SAROJ DUBEY Vs. SAVITA DEVI
September 11, 2007
VIKRAM SINGH @ VICKY SINGH Vs. STATE OF BIHAR
March 12, 2007
VINAY KUMAR GUPTA Vs. AJAY KUMAR
February 9, 2007
VINAY PRAJAPATI @ MAHENDRA PRAJAPATI Vs. UNION OF INDIA
October 4, 2007
VINEET KUMAR VERMA Vs. STATE OF BIHAR
December 3, 2007
VINOD KUMAR CHAUDHARY Vs. GARIB NATH CHAUDHARY
October 10, 2007
VINOD KUMAR DUDANI Vs. STATE OF BIHAR
March 13, 2007
VINOD KUMAR PRASAD Vs. STATE OF BIHAR
October 31, 2007
VINOD KUMAR SINGH Vs. STATE OF BIHAR
November 14, 2007
VINOD LAL DAS Vs. STATE
May 3, 2007
VINOD MANDAL Vs. STATE OF BIHAR & ANR.
November 22, 2007
VIRENDRA KUMAR Vs. STATE OF BIHAR
April 19, 2007
VISHWANATH SINGH Vs. ANAND KISHORE SINGH
March 19, 2007
VIVEKANAND MISHRA Vs. STATE OF BIHAR
December 7, 2007
VIVEKANAND YADAV @ VIVEK YADAV Vs. STATE
March 15, 2007
VYASJI DUBEY Vs. RANGJI DUBEY
April 17, 2007
WALIA BUILDERS Vs. BIHAR STATE EXPORT CORPORATION
May 14, 2007
WASIM AHMAD Vs. STATE OF BIHAR
January 16, 2007
YADAV Vs. KAMLESHWARI YADAV, STATE OF BIHAR
September 20, 2007
YAHIYA ALIAS Vs. STATE OF BIHAR
April 6, 2007
YAMUNA PRASAD SINGH Vs. STATE OF BIHAR AND OTHERS
July 20, 2007
YASMIN NEHAL Vs. STATE
April 12, 2007
YOGENDRA KUMAR Vs. STATE OF BIHAR
February 2, 2007
YOGENDRA PD.SHUKLA @ YOGENDRA Vs. STATE OF BIHAR
December 7, 2007
YOGENDRA PRASAD Vs. STATE OF BIHAR
April 17, 2007
YOGENDRA PRASAD Vs. STATE OF BIHAR
April 27, 2007
YOGENDRA PRASAD Vs. STATE OF BIHAR
October 8, 2007
YOGENDRA RAI Vs. STATE OF BIHAR
February 7, 2007
YOGENDRA SINGH Vs. STATE OF BIHAR
May 14, 2007
YOGENDRA SINGH Vs. UNION OF INDIA
July 4, 2007
ZAKIR HUSSAIN Vs. NAUSHAD ALI
April 12, 2007
ZULFAQUAR ALI Vs. STATE OF BIHAR
February 14, 2007