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Title
Date
STATE OF H.P. Vs. HUKAM CHAND
August 10, 2007
A N S EARTHMOVERS Vs. SURTO DEVI
June 25, 2007
A.J.INFRASTRUCTURES Vs. STATE OF H.P.
September 7, 2007
A.K.DUTTA Vs. STATE OF HIMACHAL PRADESH
August 30, 2007
ABHINAV VERMA Vs. STATE OF HIMACHAL PRADESH
August 20, 2007
ADIDA BEGUM Vs. STATE OF H P
October 29, 2007
AJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
July 6, 2007
AJAY KUMAR OHRI Vs. NATIONAL INSURANCE CO.
September 5, 2007
Akash Ganga Courier Ltd. Vs. Mohar Singh
October 1, 2007
AKSHAY DOEGAR Vs. KANWAR VIJAY SINGH
November 13, 2007
ALL INDIA POSTMEN IVTH CLASS Vs. UNION OF INDIA
April 24, 2007
AMAN DEEP Vs. SUKHAN DEVI
March 23, 2007
AMAR BAHADUR Vs. STATE OF H P
May 15, 2007
AMAR SINGH Vs. PRATAP SINGH
July 9, 2007
AMAR SINGH Vs. STATE OF HIMACHAL PRADESH
December 7, 2007
AMAR SINGH Vs. GITA DEVI
November 30, 2007
AMRIK SINGH Vs. STATE OF H.P.
November 26, 2007
AMRIT LAL Vs. VISHWA MITTAR GUPTA
September 21, 2007
AMRO DEVI Vs. MONTGOMERY TRANSPORT COMPANY
July 9, 2007
ANAKH SINGH Vs. STATE OF H.P
April 23, 2007
ANANT RAM Vs. UNION OF INDIA
December 20, 2007
ANCHAL SINGH RANA Vs. PUNJAB NATIONAL BANK
May 4, 2007
ANIL CHANDEL Vs. STATE OF H P
November 28, 2007
ANIL CHANDEL Vs. STATE OF H P
November 29, 2007
ANIL KUMAR Vs. STATE OF H.P.
April 20, 2007
ANIL KUMAR Vs. STATE OF H P
January 11, 2007
ANIL KUMAR MAHAJAN Vs. STATE OF H.P.
July 3, 2007
ANIL VEKTA Vs. STATE OF H P
March 26, 2007
ANITA Vs. STATE OF H.P.
September 10, 2007
ANITA RANI Vs. UNION OF INDIA
August 1, 2007
ANKUSH DASS SOOD Vs. STATE OF H.P.
June 22, 2007
ANOOP SHARMA Vs. STATE OF H.P.
April 11, 2007
ARJUN SINGH Vs. STATE OF H.P.
June 14, 2007
ARSH CASTING PRIVATE LIMITED Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
August 30, 2007
ARUN SOOD Vs. STATE OF H.P.
January 8, 2007
ARVIND AGGARWAL Vs. ADHUNIK PACKAGERS (P) LTD
October 31, 2007
ARYA PRATINIDHI SABHA THROUGH ITS Vs. STATE OF H.P.
September 10, 2007
ASHOK KUMAR Vs. SANTOSH KUMAR
August 7, 2007
ASHOK KUMAR Vs. HON'BLE HIGH COURT OF H.P.
January 1, 2007
ASHOK KUMAR Vs. STATE OF H.P.
August 31, 2007
ASHOK KUMAR Vs. STATE OF HIMACHAL PRADESH
August 16, 2007
ASHOK KUMAR Vs. STATE OF H.P.
December 18, 2007
ASHOK TANDON Vs. HP STATE ELECTRICITY BOARD
April 13, 2007
ASHOKA ALLOY STEELS LTD Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION
November 14, 2007
ASHWANI KUMAR Vs. STATE OF H.P.
September 3, 2007
ASHWANI KUMAR Vs. STATE OF H.P.
July 17, 2007
Ashwani Kumar Vs. Presiding Judge, Labour Court
October 12, 2007
ASIA RESORTS LTD Vs. PRINCIPAL SECRETARY
May 15, 2007
ASSOCIATION OF LECTURERS OF GOVERNMENT SENIOR SECONDARY SCHOOLS OF DISTRICT SOLAN WITH HEADQUARTER AT GOVERNMENT SENIOR SECONDARY SCHOOL OACHGHAT, SOLAN, H.P. Vs. STATE OF H.P.
April 5, 2007
ATMA RAM Vs. STATE OF H.P.
August 1, 2007
AYUSH CONSTRUCTIONS PVT. LTD. Vs. STATE OF HIMACHAL PRADESH
October 3, 2007
AYUSH CONSTRUCTIONS PVT. LTD. Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LTD
October 9, 2007
B.L.NEGI Vs. UNION BANK OF INDIA
April 26, 2007
B.R.RANOTE Vs. STATE OF H.R
July 23, 2007
BABU RAM Vs. STATE OF H.P.
July 24, 2007
BABU RAM SHARMA Vs. STATE OF H.P.
August 6, 2007
BACHITTAR SINGH GULERIA Vs. CHAIRMAN, ZILA PARISHAD
June 29, 2007
BACHNU Vs. JAI PAL
September 1, 2007
BAHADUR SINGH Vs. STATE OF H.P.
December 10, 2007
BAIJ NATH Vs. GAINDA MULL HEM RAJ
September 11, 2007
BAL RAJ SINGH Vs. LAND ACQUISITION COLLECTOR
August 30, 2007
BAL RAM JAISWAL Vs. STATE OF H.P.
May 30, 2007
BALA NAND Vs. STATE OF H.P.
May 15, 2007
BALBIR BAGGA Vs. FINANCIAL COMMISSIONER
June 27, 2007
BALBIR SINGH Vs. STATE OF H.P.
July 6, 2007
BALBIR SINGH Vs. MUNICIPAL CORPORATION SHIMLA
August 18, 2007
BALBIR SINGH Vs. H.P.S.E.B
August 2, 2007
BALDEV SINGH Vs. UNION OF INDIA
March 16, 2007
BALDEV SINGH Vs. STATE OF H.P.
May 4, 2007
BALJEET SHARMA Vs. STATE OF H.P.
March 28, 2007
BANSI LAL Vs. NHPC
October 5, 2007
BATTAN SINGH Vs. STATE OF H.P.
May 1, 2007
BEAS CONSTRUCTION BOARD Vs. SHANKAR RAM
March 16, 2007
BELI RAM Vs. UNION OF INDIA
April 26, 2007
BELI RAM Vs. STATE OF H.P.
September 7, 2007
BHAG CHAND Vs. HIMACHAL GRAMIN BANK
August 2, 2007
BHAG CHAND Vs. UNION OF INDIA
June 13, 2007
BHAG DEVI Vs. UNION OF INDIA (UOI)
January 2, 2007
BHAG SINGH Vs. SURINDER GANDHI
March 8, 2007
BHAGAT RAM Vs. BESRU
May 17, 2007
BHAGAT RAM Vs. H.P.FOREST CORPORATION
July 12, 2007
BHAGAT RAM Vs. BACHANA
August 31, 2007
BHAGWAN DASS Vs. STATE OF H.P.
August 21, 2007
BHAKRA BEAS MANAGEMENT BOARD Vs. BANSI RAM
May 14, 2007
BHARAT RAM Vs. GITA RAM
June 12, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. P.D. VASHISTA
June 22, 2007
BHIM SINGH ALIAS SANJU Vs. STATE OF H.P.
August 31, 2007
BHOOMI SINGH Vs. UNITED INDIA INSURANCE CO
August 24, 2007
BHUPESH BROGI Vs. STATE OF H.P.
September 24, 2007
BHUPINDER SINGH Vs. PARMODH SINGH
August 9, 2007
BHUPINDER SINGH Vs. STATE OF H.P.
September 28, 2007
BILASPUR DISTRICT TRUCK Vs. STATE OF HIMACHAL PRADESH
May 22, 2007
BIMAL KUMAR Vs. RAM KUMAR
March 26, 2007
BIPTU RAM Vs. BALWANT SINGH
October 5, 2007
BIR SINGH Vs. DHARMINDER SINGH
June 1, 2007
BISHAN DASS Vs. STATE OF H.P.
June 1, 2007
BISHAN SINGH Vs. SWANTANTAR DEVI
January 8, 2007
BISHAN SINGH Vs. UNION OF INDIA
March 21, 2007
BLACK GOLD RUBBER Vs. STATE OF H.P.
October 1, 2007
BRIGADIER D.S.GREWAL Vs. UNION OF INDIA
September 28, 2007
BRIJWALA AWASTHI Vs. H.P. UNIVERSITY
May 8, 2007
BUDH SINGH Vs. STATE OF H.P.
October 4, 2007
BUDHI RAM SHARMA Vs. STATE OF H.P.
July 6, 2007
CHAMAN LAL Vs. STATE OF H.P.
September 5, 2007
CHAMERA HYDRO ELECTRIC PROJECT Vs. GANGA RAM, GIAN CHAND
October 29, 2007
CHAND PARKASH SHARMA Vs. KAUSHLYA DEVI
October 23, 2007
CHANDERMANI SHARMA Vs. STATE OF H.P.
July 16, 2007
CHANK BAHADUR Vs. STATE OF HIMACHAL PRADESH
May 21, 2007
CHHANGA RAM Vs. MUNICIPAL COUNCIL
June 1, 2007
CHIEF ENGINEER, PATHANKOT ZONE Vs. BHARAT CONSTRUCTION
April 25, 2007
CHINTA DEVI Vs. MEENA DEVI
July 9, 2007
CHUHRA RAM Vs. STATE OF H.P.
July 11, 2007
CHURE RAM THAKUR Vs. HON'BLE HIGH COURT OF HIMACHAL PRADESH
December 5, 2007
Chure Ram Thakur Vs. High Court of H.P.
December 5, 2007
COLLECTOR LAND ACQUISITION NHPC Vs. KHEWA RAM
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. VISHWA BHUSHAN BANTA
November 19, 2007
COMMISSIONER OF INCOME TAX Vs. JAGISH RAM KRISHAN CHAND
November 28, 2007
COMMISSIONER OF INCOME TAX Vs. H.P. AGRO INDUSTRIES
November 27, 2007
COMMISSIONER OF INCOME TAX Vs. HIMACHAL ENGG. CO. (P) LTD.
September 11, 2007
COMMISSIONER OF THE TEMPLE TRUST Vs. PRESIDING JUDGE LABOUR COURT
May 24, 2007
CONTINENTAL FOUNDATION JOINT Vs. STATE OF HIMACHAL PRADESH
October 12, 2007
COURT ON ITS OWN MOTION Vs. UPINDER THAKUR
December 18, 2007
COURT ON ITS OWN MOTION IN RE: DISTRICT AND SESSIONS JUDGE, SHIMLA Vs. YOGINDER SHARMA
September 10, 2007
D.A.V. SENIOR SECONDARY SCHOOL Vs. STATE OF H.P.
November 12, 2007
D.K.GAUTAM Vs. STATE OF H.P.
April 10, 2007
DALER SINGH Vs. STATE OF HIMACHAL PRADESH
December 31, 2007
DALJIT SINGH Vs. UNION OF INDIA
July 30, 2007
DARSHANA AGGARWAL Vs. TAX RECOVERY OFFICER
November 20, 2007
Darshna Devi Vs. Union of India
October 12, 2007
DASS ENTERPRISES Vs. STATE OF HIMACHAL PRADESH
April 23, 2007
DAULAT RAM Vs. STATE OF H.P.
June 25, 2007
DAULAT RAM Vs. DIRECTOR CONSOLIDATION OF HOLDINGS
October 10, 2007
DAULAT RAM Vs. STATE OF HIMACHAL PRADESH
June 29, 2007
DAV COLLEGE MANAGEMENT COMMITTEE Vs. R.K. GUPTA
July 23, 2007
DAYALKHOO Vs. H.P.S.E.B.
June 15, 2007
DEEN MOHD. Vs. STATE OF H.P.
May 22, 2007
DEEP KUMAR Vs. STATE OF H P
March 28, 2007
DEEP RAM @ VINOD KUMAR Vs. STATE OF HIMACHAL PRADESH
October 12, 2007
DEEP SINGH Vs. UNION OF INDIA
October 1, 2007
DEEPENDER ROHAL Vs. SURESH THAKUR
December 14, 2007
Deepeshwar Singh Vs. Tulsi Devi
December 29, 2007
DES RAJ Vs. MAHAVIR PARSHAD
May 3, 2007
DES RAJ Vs. STATE OF H.P.
July 12, 2007
DESH RAJ Vs. MEENA
August 24, 2007
DEV RAJ Vs. STATE OF H.P.
October 3, 2007
DEVENDER KUMAR Vs. STATE OF H.P.
July 23, 2007
DEVI RAM Vs. STATE OF H.P.
July 17, 2007
DEVINDER SINGH Vs. DEPUTY COMMISSIONER, UNA
January 23, 2007
DEVINDER SINGH @ BILLA Vs. STATE OF HIMACHAL PRADESH
May 1, 2007
DEVKI NAND Vs. JAI KISHAN
August 24, 2007
DEVKU Vs. SUNARI
August 14, 2007
DHAN DEV Vs. MANOJ KUMAR
July 19, 2007
DHANBIR Vs. STATE OF H.P.
June 15, 2007
DHANPAT SETH Vs. NIL KAMAL PLASTIC CRATES
September 20, 2007
DHARAM DEV Vs. MOHINDER SINGH
November 30, 2007
DHARAM PAL Vs. STATE OF H.P.
December 26, 2007
DHARAM PAL Vs. STATE OF H.P.
September 7, 2007
DHARAM PAL Vs. STATE OF H P
May 15, 2007
DHARAM PAL GROVER Vs. ASHOK KUMAR
December 20, 2007
DHERA FRIENDS CO OPERATIVE TRANSPORT SOCIETY LTD Vs. PRESIDING OFFICER
September 14, 2007
DHIAN SINGH Vs. STATE OF H.P.
May 17, 2007
DHIAN SINGH Vs. STATE OF H.P.
June 19, 2007
DHIAN SINGH Vs. STATE OF H.P.
October 22, 2007
DHRUB KUMAR Vs. STATE OF H.P.
August 9, 2007
DILE RAM Vs. STATE OF H.P.
July 12, 2007
DILE RAM Vs. STATE OF H.P.
October 4, 2007
DILE RAM ALIAS TEJOO Vs. STATE OF HIMACHAL PRADESH
October 12, 2007
DILE RAM DHATWALIA AND JAGDISH Vs. UNION OF INDIA
July 23, 2007
DILWAR RAM THAKUR Vs. UNION OF INDIA (UOI) AND ORS.
July 18, 2007
DINA NATH Vs. SARAL KANTA
May 25, 2007
DINESH KUMAR Vs. BALBIR SINGH
September 12, 2007
DINESH RAI Vs. STATE OF H.P.
March 14, 2007
DISTRICT AND SESSIONS JUDGE Vs. YOGINDER SHARMA
September 10, 2007
Divisional Forest Officer Vs. Tilak Raj
October 30, 2007
DIVISIONAL MANAGER H P F C Vs. GARIBU RAM
April 17, 2007
DIVISIONAL MANAGER, HPFC Vs. JASBIR SINGH
April 17, 2007
DOMEBELL INVESTMENTS PVT LTD Vs. THAKUR ENTERPRISES
March 30, 2007
DR.D.N.GAUTAM Vs. STATE OF H.P.
July 26, 2007
DUMNU RAM Vs. H.P.M.C.
June 27, 2007
DURGA DEVI Vs. BAINI PRASAD
December 27, 2007
DURGA RAM Vs. UNION OF INDIA
July 3, 2007
DURMA DEVI Vs. STATE OF H.P.
April 19, 2007
EX. HAV. PRAKASH CHAND Vs. UNION OF INDIA
June 20, 2007
EX. NAIK SURESH KUMAR Vs. UNION OF INDIA AND OTHERS
April 23, 2007
EXECUTIVE ENGINEER Vs. MACHLU RAM
May 24, 2007
EXECUTIVE ENGINEER Vs. AMBIKA SHARMA
May 24, 2007
EXECUTIVE ENGINEER, HP PWD Vs. VIPTA NAND
June 15, 2007
G. P. LIPPA Vs. STATE OF H.P.
June 12, 2007
GABRIEL EMPLOYEES UNION Vs. GABRIEL INDIA LTD
June 22, 2007
GAMA RAM Vs. STATE OF HIMACHAL PRADESH
March 30, 2007
GAMBHIR CHAND Vs. SAINIK SCHOOL SOCIETY
March 22, 2007
GANPAT SADHU Vs. STATE OF HIMACHAL PRADESH
August 9, 2007
GIAN CHAND Vs. STATE OF H P
March 7, 2007
GIAN CHAND Vs. DAVESH SHARMA
July 20, 2007
Gian Chand Kuthiala Vs. L.A.C.
December 7, 2007
GIANU LAMA Vs. STATE OF H.P.
September 11, 2007
GOEL BUS SERVICE Vs. STATE OF H P
July 6, 2007
GOPAL SINGH Vs. STATE OF H.P.
December 27, 2007
GOPAL THAKUR Vs. URMILA MAHANT
April 20, 2007
GRAM PANCHAYAT BAT KALAN Vs. STATE OF H.P.
May 18, 2007
GUDU RAM Vs. STATE OF H.P.
October 31, 2007
GULAB SINGH Vs. UNION OF INDIA
March 19, 2007
GULAM RASOOL Vs. STATE OF H.P.
July 6, 2007
GULZAR MUHAMAD Vs. STATE OF H P
August 30, 2007
GURCHARAN SINGH Vs. STATE OF H.P.
November 14, 2007
GURDEV Vs. STATE OF H.P.
December 4, 2007
GURDEV SINGH Vs. STATE OF H.P.
September 11, 2007
GURNARAIN SURI AND COMPANY Vs. H.P. STATE CO-OPERATIVE BANK LTD.
October 4, 2007
GURPAL SINGH Vs. SARITA
November 22, 2007
GURPREET SINGH Vs. STATE OF HIMACHAL PRADESH
August 9, 2007
GURVINDER SINGH Vs. STATE OF H.P.
April 20, 2007
H P S E B Vs. BALAK RAM
June 1, 2007
H P STATE ELECTRICITY BOARD Vs. JOGINDER SINGH
April 18, 2007
H P STATE FOREST CORPORATION Vs. KUSAL SINGH
May 14, 2007
H.P. FINANCIAL CORPORATION Vs. SDO
April 11, 2007
H.P. HOUSING & URBAN DEVELOPMENT AUTHORITY Vs. SAVITRI
November 8, 2007
H.P. HOUSING AND URBAN Vs. SHRI MAST RAM
October 11, 2007
H.P. HOUSING BOARD Vs. NARESH KUMAR
November 8, 2007
H.P. STATE CO-OPERATIVE Vs. STATE OF H.P.
June 28, 2007
H.P. STATE CO-OPERATIVE BANK LTD. Vs. STATE OF H.P.
October 29, 2007
H.P. STATE COOPERATIVE BANK Vs. SUBHADRA BHARDWAJ
May 29, 2007
H.P. STATE COOPERATIVE MARKETING & CONSUMERS FEDERATION LTD Vs. REGISTRAR, COOPERATIVE SOCIETIES
June 21, 2007
H.P. STATE ELECTRICITY BOARD Vs. RAJINDER SINGH
May 1, 2007
H.P. STATE ELECTRICITY BOARD Vs. SAB INDUSTRIES LTD
September 21, 2007
H.P. STATE FOREST CORPORATION Vs. PRESIDING JUDGE
December 26, 2007
H.P. WAKF BOARD Vs. PRAHLAD SINGH
June 20, 2007
H.P.BOARD OF SCHOOL EDUCATION Vs. KRISHANU RAM
April 13, 2007
H.P.S.E.B Vs. SUSHIL CHANDER SHARMA
May 17, 2007
H.P.S.I.D.C. Vs. PAWAN KUMAR
January 4, 2007
H.P.S.I.D.C. Vs. M&I Watches
October 5, 2007
H.P.STATE ELECTRICITY BOARD Vs. B.L.BEHL
June 26, 2007
H.P.STATE ELECTRICITY BOARD Vs. H.P.ELECTRICITY REGULATORY COMMISSION
November 21, 2007
H.P.STATE FOREST CORPORATION LTD Vs. SHRI SITA RAM
November 8, 2007
H.P.U.SUMMER HILL Vs. M.C.SHIMLA
June 11, 2007
H.R.T.C. Vs. SURESH KUMAR
May 10, 2007
H.R.T.C. Vs. RAJINDER KUMAR
May 17, 2007
H.S. ANAND Vs. UNION OF INDIA
June 14, 2007
Hans Raj Vs. State of H.P.
December 3, 2007
HANS RAJ Vs. STATE OF H.P.
September 28, 2007
HARBANS LAL Vs. STATE OF H.R
July 31, 2007
HARBHAJAN SINGH Vs. STATE OF HIMACHAL PRADESH
October 11, 2007
HARDEV Vs. UNION OF INDIA
May 21, 2007
HARI SINGH Vs. STATE OF H.P.
October 9, 2007
HARISH CHAND Vs. STATE OF H.P.
October 1, 2007
HARISH SOOD Vs. STATE OF H.P.
June 15, 2007
HARJEET KAUR Vs. BHUPENDER SINGH
April 30, 2007
HARMESH SINGH Vs. STATE OF H.P. AND ORS.
July 13, 2007
HARPREET SINGH ALIAS SAHIL VERMA Vs. STATE OF H.P.
November 28, 2007
HEM CHAND Vs. PREM CHAND VERMA
July 16, 2007
HEM DEEP SHARMA Vs. STATE OF HIMACHAL PRADESH
December 27, 2007
HEM RAJ Vs. NIRMALA DEVI
August 13, 2007
HEM RAJ Vs. DIRECTOR CONSOLIDATION
March 29, 2007
HEM SINGH Vs. HPSEB & ORS.
October 31, 2007
HET RAM Vs. STATE OF HP
April 3, 2007
HIMACHAL CONSTRUCTION COMPANY Vs. UNION OF INDIA
May 14, 2007
HIMACHAL FRUIT GROWERS LTD. Vs. KSC DELHI
June 1, 2007
HIMACHAL KHADI MANDAL Vs. UTTAM CHAND
December 14, 2007
HIMACHAL PRADESH FINANCIAL CORPORATION Vs. NATIONAL DISC
June 28, 2007
HIMACHAL PRADESH MAHILA VIKAS NIGAM Vs. JERATH ELECTRONICS
May 1, 2007
HIMACHAL ROAD TRANSPORT CORPORATION Vs. HARK BAHADUR
July 2, 2007
HIMACHAL ROAD TRANSPORT CORPORATION Vs. SAROJ
June 11, 2007
HIMACHAL SHIKSHA SAMITI Vs. STATE OF H.P.
May 4, 2007
HIMANSHU MAHAJAN Vs. RASHU MAHAJAN
September 1, 2007
HIMANSHU MAHAJAN Vs. RASHU MAHAJAN
September 10, 2007
HIRA SINGH Vs. UNION OF INDIA
April 2, 2007
HIRI RAM Vs. STATE OF H. P.
October 5, 2007
HITENDER KUMAR Vs. STATE OF H.P.
August 27, 2007
HP HORTICULTURE PRODUCT MARKETING & PROCESSING CORPN.LTD Vs. UNITED INDIA INSURANCE CO.LTD.
August 7, 2007
HPSEB Vs. SANJAY KUMAR
July 16, 2007
HPSIDC Vs. TEJ STRAW BOARDS
July 20, 2007
HRTC Vs. SARSWATI DEVI
April 20, 2007
INDER RAM Vs. RADHA KRISHAN
June 29, 2007
INDERJIT SINGH Vs. STATE OF H.P.
March 6, 2007
ISHRO @ JHAJHAR Vs. STATE OF H.P.
April 3, 2007
ISHWAR DASS SOOD Vs. H.P. VIDHAN SABHA
April 26, 2007
ISHWAR SINGH AZAD Vs. STATE OF H.P.
February 28, 2007
J B PIPES Vs. MADAN LAL
October 3, 2007
JAG RAM Vs. STATE OF H.P.
September 13, 2007
JAGANNATH Vs. OM PRAKASH
September 3, 2007
JAGAR NATH Vs. MUNSHI RAM
June 26, 2007
JAGAR NATH Vs. DIRECTOR, CONSOLIDATION OF HOLDINGS
July 10, 2007
JAGAT RAM Vs. UDHAM SINGH
March 6, 2007
JAGAT RAM GAUTAM Vs. H.P.CIVIL SUPPLIES
April 13, 2007
JAGDEEP KUMAR Vs. STATE OF H.P.
November 22, 2007
JAGDISH Vs. STATE OF H.P.
July 24, 2007
JAGDISH CHAND Vs. PARVEEN KUMAR
July 4, 2007
JAGDISH CHAND Vs. KALA DEVI
March 30, 2007
JAGDISH KUMAR @ KAKA Vs. STATE OF HIMACHAL PRADESH
June 29, 2007
JAGDISH LAL Vs. STATE OF H.P.
July 11, 2007
JAGDISH LAL Vs. UNION OF INDIA
May 3, 2007
JAGDISH RAM Vs. STATE OF HIMACHAL PRADESH
June 18, 2007
JAGDISH RAM ALIAS JAGO Vs. STATE OF H.P.
May 25, 2007
JAGDISHWARI DEVI Vs. STATE OF H.P.
June 1, 2007
JAGJIT SINGH Vs. FOOD CORPORATION OF INDIA
July 12, 2007
JAI BHAGWAN Vs. STATE OF H.P.
April 20, 2007
JAI DEVI Vs. HARBANSI DEVI
November 23, 2007
JAI KUMAR MUNI CHAND Vs. COMMISSIONER OF INCOME TAX
October 29, 2007
JAIPAL SINGH Vs. UNION OF INDIA (UOI)
April 16, 2007
Jaishi Ram Vs. Kamal Dev
November 8, 2007
JAMIT RAI Vs. STATE OF HIMACHAL PRADESH
September 3, 2007
JANAK RAJ Vs. HRTC
October 24, 2007
JANESHWAR LAL RAJESHWAR LAL Vs. COMMISSIONER OF INCOME TAX
April 27, 2007
JANKI RAM Vs. STATE OF H.P.
September 13, 2007
JASBIR SINGH Vs. STATE OF H.P.
September 12, 2007
JASWINDER SINGH Vs. STATE OF H.P.
July 12, 2007
JAWALA STON CRUSHER Vs. SWARAN SINGH
November 29, 2007
JAWALI DEVI Vs. SALINDER SINGH
May 17, 2007
JEET BAHADUR Vs. STATE OF HIMACHAL PRADESH
October 12, 2007
JERATH ELECTRONICS AND ALLIED Vs. STATE OF H.P.
June 12, 2007
JITENDER KUMAR Vs. STATE OF H.P.
November 2, 2007
JIWAN SINGH Vs. STATE OF H.P.
August 17, 2007
JIYA LAL Vs. STATE OF H.P.
April 23, 2007
JOGINDER NAGAR TEHSIL CO OPERATIVE MARKETING Vs. PRESIDING JUDGE LABOUR COURT
May 4, 2007
JOGINDERA CENTRAL CO-OPERATIVE BANK Vs. SECRETARY CO-OPERATION
April 17, 2007
K.S. MEHTA Vs. STATE OF H.P.
May 10, 2007
K.S. RAINA Vs. UNION OF INDIA
December 3, 2007
KALI RAM SHARMA Vs. STATE OF H.P.
July 12, 2007
KALJANG DORJE Vs. DORJE PHUNCHOK
June 23, 2007
KALPANA KHATU Vs. CANARA BANK
July 31, 2007
KAMAL CHAND Vs. N C B CHANDIGARH
August 9, 2007
Kamal Kumar Guleria Vs. Vice Chancellor, Guru Jambheshwar University, Hissar
October 8, 2007
KAMALA Vs. SUKH LAL
June 29, 2007
KAMLA Vs. BALDEV SINGH
October 26, 2007
KAMLA DEVI Vs. SURINDRA
October 31, 2007
KAMLA DEVI Vs. BAGAT RAM CHAUHAN
June 13, 2007
KAMLESH KUMAR Vs. STATE OF H.P.
September 6, 2007
KAMLESH KUMARI Vs. PIARO DEVI
June 18, 2007
KANSHI RAM Vs. STATE OF H.P.
November 12, 2007
KANSHI RAM Vs. STATE OF HIMACHAL PRADESH
August 8, 2007
KANSHI RAM Vs. STATE OF H P
May 22, 2007
KANSHI RAM S/O SHRI HUKAM CHAND, SARKAGHAT, MANDI Vs. HIMACHAL ROAD TRANSPORT CORPORATION THROUGH ITS MANAGING DIRECTOR
April 5, 2007
KARAM CHAND Vs. DIRECTOR OF CONSOLIDATION
January 4, 2007
KARAM CHAND Vs. STATE OF HIMACHAL PRADESH
January 1, 2007
KARAM CHAND Vs. STATE OF H.P.
May 1, 2007
KARAM SINGH Vs. STATE OF H.P.
November 2, 2007
KARAN J. KUMAR Vs. GOVERNMENT OF HIMACHAL PRADESH
July 17, 2007
KARAN RAI Vs. STATE OF H.P.
October 31, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
April 5, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
March 29, 2007
KARAN SINGH Vs. STATE OF HIMACHAL PRADESH
March 14, 2007
KARTAR CHAND Vs. STATE OF H.P.
September 5, 2007
KASAM DEEN Vs. STATE OF H P
April 24, 2007
Kashmir Singh Vs. HPSEB
October 30, 2007
KASTOORI LAL Vs. STATE OF H.P.
October 31, 2007
KAURAN DEVI Vs. AMAR NATH
January 2, 2007
KAUSHAL KUMAR CHAUHAN Vs. UNITED COMMERCIAL BANK
March 21, 2007
KAUSHALYA DEVI Vs. BHAG CHAND
October 10, 2007
KESAR CHAND Vs. ADDITIONAL SECRETARY
June 15, 2007
KEWAL RAM Vs. STATE OF H.P.
August 30, 2007
KHIMA RAM Vs. STATE OF H.P.
November 29, 2007
KIRAN AGARWAL Vs. HIGH COURT OF H.P.
June 14, 2007
KISHORI LAL Vs. BAWA RAMANAND GIR, CHELA BAWA, KAILASHAND GIR
July 11, 2007
KISHORI LAL Vs. STATE OF H.P.
September 11, 2007
KOJI TATENO Vs. STATE OF H.P.
July 31, 2007
KRISHAN CHAND Vs. NAND LAL
June 28, 2007
KRISHAN KUMAR Vs. STATE OF H.P.
July 10, 2007
KRISHAN LAL BHATIA Vs. RAMESH KUMAR BANSAL
July 20, 2007
KRISHAN LAL GUPTA Vs. BRIJ LAL
September 18, 2007
KRISHANA SHARMA Vs. STATE OF H.P.
August 14, 2007
KRISHMA EDUCATIONAL CENTRE Vs. H.P. BOARD OF SCHOOL EDUCATION
January 9, 2007
KULBIR SINGH Vs. STATE OF H.P.
July 13, 2007
KULWANT SINGH Vs. STATE OF H.P.
July 11, 2007
KUMARI SUNITI Vs. H.P.UNIVERSITY
June 1, 2007
KUNDLU DEVI Vs. SECRETARY (PWD) GOVT.OF H.P.
June 28, 2007
KUSAM LATA Vs. MADAN MOHAN CHAUDHARY
November 14, 2007
L.A.C. Vs. BHAGAT RAM
August 22, 2007
L.A.C. Vs. RATTI RAM, PARAS RAM
August 31, 2007
LABO RAM Vs. NAND LAL
August 9, 2007
LACHHMAN Vs. KISHAN CHAND
June 16, 2007
LACHHMI RAM Vs. KIRPA NAND
September 21, 2007
LAL BAHADUR Vs. STATE BANK OF INDIA
July 19, 2007
LAL CHAND Vs. STATE OF H.P.
December 20, 2007
LAL CHAND Vs. SINGH RAM
September 17, 2007
LAL SINGH Vs. UNION OF INDIA
December 3, 2007
LAL SINGH Vs. STATE OF H.P.
May 18, 2007
LAXMI RAM Vs. LAND ACQUISITION COLLECTOR
July 9, 2007
LEELA DEVI Vs. NEELMANI
March 23, 2007
LEKH RAM Vs. STATE OF H.P.
November 30, 2007
LEKH RAM Vs. STATE OF H.P.
June 15, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. SHASHI SETHI
September 28, 2007
Life Insurance Corporation of India Vs. Amar Chand
September 19, 2007
Life Insurance Corporation of India Vs. Mathura Devi
June 14, 2007
LOKESH GUPTA Vs. STATE OF H.P.
March 15, 2007
LOTAMI DEVI Vs. DURGA SINGH
May 31, 2007
LUXMI DEVI Vs. ISHWAR DEV KANWAR
May 15, 2007
MADAN GOPAL Vs. ASHOK KALRA
September 27, 2007
MADAN LAL & CO. Vs. STATE OF H.P.
June 1, 2007
MADAN SINGH Vs. STATE OF HIMACHAL PRADESH
August 30, 2007
MAHINDRA & MAHINDRA FINANCIAL SERVICES LTD. Vs. RAMESH SAWANT
July 6, 2007
MALKIAT SINGH Vs. STATE OF H.P.
July 10, 2007
MANALI RESORTS Vs. STATE OF H.P.
April 24, 2007
MANJEET KAUR Vs. STATE OF H.P.
September 3, 2007
MANJEET SINGH Vs. STATE OF H.P.
December 13, 2007
MANJU Vs. STATE OF H P
April 20, 2007
MANNA Vs. STATE OF H.P.
April 27, 2007
MANOHAR LAL Vs. STATE OF H.P.
October 22, 2007
MANOHAR LAL Vs. HON'BLE HIGH COURT OF H.P.
June 15, 2007
MANOHAR LAL Vs. STATE OF H.P.
August 6, 2007
MANOJ KUMAR SHARMA Vs. H R T C
May 28, 2007
MANSA RAM Vs. STATE OF H P
July 5, 2007
MAST RAM Vs. STATE OF H.P.
August 22, 2007
MATHU RAM Vs. STATE OF H.P.
July 25, 2007
MAYA DEVI Vs. STATE OF H.P.
April 27, 2007
MAYA RAM Vs. KAMLA DEVI
October 5, 2007
MEENA ALIAS JOGMAYA Vs. STATE OF H.P.
August 3, 2007
MEENA KUMARI Vs. HIMACHAL PRADESH STATE ELECTRICITY BOARD
April 2, 2007
MEHAR CHAND Vs. STATE OF H.P.
August 8, 2007
MEHAR SINGH Vs. STATE OF H.P.
November 6, 2007
MEHAR SINGH Vs. HIGH COURT OF H.P.
August 30, 2007
MEHAR SINGH MANHAS Vs. UNION OF INDIA
May 18, 2007
MILAP CHAND Vs. STATE OF H.P.
July 20, 2007
MOGI NAND Vs. PREM SINGH
April 3, 2007
MOHAMMAD RAMJAN Vs. STATE OF H.P.
August 31, 2007
MOHAN LAL Vs. STATE OF H.P.
April 23, 2007
MOHAN LAL Vs. STATE OF H.P.
October 11, 2007
MOHAN LAL Vs. HIMACHAL PRADESH STATE FOREST CORPORATION
June 1, 2007
MOHAN LAL Vs. STATE OF H.P.
May 3, 2007
MOHAN LAL CHAUHAN Vs. DEPUTY COMMISSIONER
May 10, 2007
MOHAN LAL JAGTA S/O MEHAR SINGH JAGTA Vs. STATE OF H.P.
April 12, 2007
MOHAN MEAKIN LIMITED Vs. PROPRIETOR OF M/S. R. JAGAVTAR AND COMPANY
August 16, 2007
MOHAN MEAKIN LTD Vs. STATE OF H.P.
June 12, 2007
MOHAN MEAKIN LTD. Vs. STATE OF H.P.
June 27, 2007
MOHAN SINGH Vs. STATE OF H.P.
April 20, 2007
MOHD YASIN Vs. STATE OF H P
May 18, 2007
MOHINDER PRAKASH Vs. STATE OF H.P.
July 5, 2007
MOHINDER SINGH Vs. RAMESH SAWANT
August 8, 2007
MOOL RAJ Vs. FINANCIAL COMMISSIONER
November 12, 2007
MOREPEN LABORATORIES LTD. Vs. UNION OF INDIA
May 17, 2007
MUKHTIAR SINGH Vs. UNION OF INDIA
May 16, 2007
MUNICIPAL CORPORATION Vs. RAM LAL SHARMA
May 21, 2007
MUNICIPAL COUNCIL, MANDI Vs. KULDIP KUMAR
May 15, 2007
MUNICIPAL COUNCIL, MANDI Vs. ABDUL HAMID
May 15, 2007
MUNISH KUMAR Vs. STATE OF HIMACHAL PRADESH
August 27, 2007
MUNISH KUMAR Vs. UNION OF INDIA
March 29, 2007
NAGINDER SINGH Vs. ANITA
December 11, 2007
NAIK SURESH KUMAR Vs. UNION OF INDIA
April 23, 2007
NAMDHARI ENTERPRISES Vs. STATE OF H.P.
April 23, 2007
NANAK CHAND Vs. HIMACHAL FRAMIN BANK
April 23, 2007
NAND LAL Vs. STATE OF H.P.
April 2, 2007
NAND LAL Vs. SURESH KUMAR
October 11, 2007
NAND LAL SHARMA Vs. BIMLA SHARMA
July 9, 2007
NARENDER DUTT SHARMA Vs. STATE OF H.P.
December 6, 2007
NARESH Vs. STATE OF H.P.
July 25, 2007
NARESH CHAND VERMA Vs. NATIONAL HYDROELECTRIC POWER CORPORATION LIMITED
September 25, 2007
NARESH KUMAR Vs. STATE OF H P
October 1, 2007
NARESH KUMAR Vs. STATE OF HIMACHAL PRADESH
May 15, 2007
NARESH KUMAR AND RANDHIR RANTA Vs. H.P. UNIVERSITY
October 1, 2007
NARESH KUMAR SHARMA Vs. STATE OF H.P.
January 10, 2007
NARINDER GAIKWAD Vs. UNION OF INDIA
October 11, 2007
NARINDER KUMAR Vs. STATE OF H.P.
August 27, 2007
NARINDER SINGH Vs. THE FINANCIAL COMMISSIONER
December 17, 2007
NAROTAM SINGH Vs. ASHWANI KUMAR
June 29, 2007
NATHU RAM AND CO. Vs. CIT
June 15, 2007
NATIONAL INSURANCE CO LTD Vs. BILASPUR GRAMUDHYOG ASSOCIATHION
June 27, 2007
NATIONAL INSURANCE CO LTD Vs. LEHNU MAL RAM KRISHAN
March 14, 2007
National Insurance Co.Ltd. Vs. Deepa Devi
December 11, 2007
National Insurance Co.Ltd. Vs. Lala Ram
August 21, 2007
NATIONAL INSURANCE COMPANY LTD Vs. NARESH KUMAR
October 5, 2007
NATIONAL INSURANCE COMPANY LTD Vs. KARNAIL SINGH
June 29, 2007
NAV BHARAT EDUATIONAL & WELFARE SOCIETY Vs. STATE OF H.P.
September 19, 2007
NAVEEN SINGH Vs. STATE OF HIMACHAL PRADESH
October 26, 2007
NEEL KANTH FILLING STATION Vs. UNION OF INDIA
June 15, 2007
NEGI RAM Vs. BHAJAN DASS
September 13, 2007
NEK RAM Vs. STATE OF H P
March 29, 2007
NEW INDIA ASSURANCE CO LTD Vs. USHA DEVI
June 25, 2007
NEW INDIA ASSURANCE CO LTD Vs. RATTU DEVI
April 16, 2007
NEW INDIA ASSURANCE CO LTD Vs. TAHIRA BEGUM
July 18, 2007
NEW INDIA ASSURANCE COMPANY Vs. PREM CHAND
May 17, 2007
NEW INDIA ASSURANCE COMPANY Vs. MAMTA GARG
June 22, 2007
NEW INDIA ASSURANCE COMPANY Vs. ANJU DEVI
May 14, 2007
NIDHIA RAM Vs. STATE OF H P
July 11, 2007
NIDHIA RAM Vs. STATE OF H P
January 11, 2007
NIPUN JAIN Vs. STATE OF HIMACHAL PRADESH
August 9, 2007
NIRMAL KAUR ALIAS NEEMO Vs. STATE OF H.P.
November 2, 2007
NIRMAL SINGH Vs. STATE OF H.P.
October 8, 2007
NOOR ALAM Vs. STATE OF HIMACHAL PRADESH
August 31, 2007
O.P.KOUNDAL Vs. PARVATIYA GRAMIN BANK
July 17, 2007
OM PARKASH Vs. RAJINDER KUMAR
August 10, 2007
OM PARKASH Vs. STATE OF H.P.
August 7, 2007
OM PRAKASH Vs. STATE OF H.P.
November 22, 2007
ONKAR SINGH Vs. STATE OF H.P.
October 23, 2007
ONKAR SINGH Vs. STATE OF H P
December 13, 2007
ORIENTAL INSURANCE CO LTD Vs. MOTOR ACCISENTS CLAIM TRIBUNAL I SIRMAUR
December 24, 2007
Oriental Insurance Co.Ltd. Vs. Meera Devi
May 7, 2007
ORIENTAL INSURANCE COMPANY Vs. BIMLA DEVI
October 26, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. M.A.C.T., KANGRA
May 30, 2007
P.C. KATOCH Vs. THE PRINCIPAL, REGIONAL
May 1, 2007
P.K. GUPTA Vs. STATE BANK OF INDIA
May 28, 2007
PALAMPUR CO-OPERATIVE Vs. STATE OF H.P.
April 9, 2007
PANNA LAL Vs. STATE OF H.P.
June 22, 2007
PAPPU RAM Vs. STATE OF H P
June 27, 2007
PARAS RAM Vs. NIKKA RAM
January 2, 2007
PARDEEP KUMAR Vs. STATE OF HIMACHAL PRADESH
March 13, 2007
PARENTERAL DRUGS INDIA LIMITED Vs. STATE OF H.P.
August 24, 2007
PARKASH CHAND Vs. STATE OF H.P.
March 26, 2007
PARKASH CHAND Vs. STATE ELECTRICITY BOARD
May 8, 2007
PARKASH CHAND Vs. STATE OF H.P
April 25, 2007
PARMA RAM Vs. STATE OF H P
March 29, 2007
PARTAP SINGH Vs. DAMODAR DASS
July 31, 2007
PATHANI Vs. GENERAL PUBLIC
May 14, 2007
PAVELJEET SINGH Vs. HP STATE ELECTRICITY BOARD
November 20, 2007
PAVILION RESORTS PRIVATE LTD. Vs. MUNICIPAL COUNCIL
June 1, 2007
PAWAN KUMAR Vs. H P STATE INDUSTRIAL DEVELOPMENT CORPORATION
January 4, 2007
PAWAN KUMAR Vs. STATE OF H.P.
December 10, 2007
PHOOLAN WATI Vs. STATE OF H.P.
May 18, 2007
PINT RAJ ALIAS PINTU Vs. STATE OF M P
June 1, 2007
POWER GRID CORPORATION OF INDIA Vs. PREM LAL
May 15, 2007
PRADEEP KUMAR Vs. STATE OF H.P.
December 27, 2007
PRADIP SINGH Vs. UNION OF INDIA
May 1, 2007
PRAKASH CHAND Vs. P.S.E.B.
May 24, 2007
PRAMOD KUMAR Vs. B.S.N.L.
March 29, 2007
PREM CHAND Vs. PUSHPINDER KUMAR
June 1, 2007
PREM DASS Vs. KAMLA DEVI
August 23, 2007
PREM LAL Vs. UNION OF INDIA
May 29, 2007
PREM SINGH Vs. UNION OF INDIA
July 16, 2007
PREM SINGH Vs. STATE OF H.P.
December 26, 2007
PRITAM CHAND Vs. STATE OF H.P.
November 7, 2007
PROVIDENT FUND INSPECTOR Vs. SUDHA SOOD
November 27, 2007
PROVIEW ELECTRONIC PVT. LTD. Vs. ELECTRONIC WORKERS UNION PROVIEW UNIT
November 14, 2007
PUNE RAM Vs. STATE OF H P
March 7, 2007
PUNJAB LAMINATES PVT. LTD Vs. PRESIDING OFFICER, LABOUR COURT
July 11, 2007
PURAN DATT Vs. STATE OF HIMACHAL PRADESH
April 23, 2007
PUSHPA Vs. DEEP SINGH BAKSHI
August 10, 2007
PUSHPA KUMARI Vs. INDER KUMAR
September 7, 2007
R.K.GANDHI Vs. STATE OF H.P.
May 22, 2007
RADHI DEVI Vs. STATE OF H.P.
May 25, 2007
RAGHUBIR SINGH Vs. STATE OF H P
March 30, 2007
RAGHUBIR SINGH Vs. STATE OF H.P.
August 22, 2007
RAHUL BHARGAVA Vs. VINOD KOHLI
November 29, 2007
RAJ KANWAR Vs. STATE OF H.P.
June 26, 2007
RAJ KUMAR Vs. STATE OF H.P.
May 18, 2007
RAJ KUMAR Vs. STATE OF H. P.
December 14, 2007
RAJ KUMAR Vs. STATE OF H.P.
November 6, 2007
RAJ MAL MUKUL Vs. ANJULA MUKUL
September 6, 2007
RAJ PAL CHAUHAN Vs. STATE OF H.P.
June 13, 2007
RAJEEV JAIN Vs. STATE OF HIMACHAL PRADESH
December 11, 2007
RAJENDER KUMAR Vs. STATE OF H P
February 15, 2007
RAJESH KUMAR Vs. DEPUTY COMMISSIONER SHIMLA
March 1, 2007
RAJESH KUMAR Vs. STATE OF H P
March 14, 2007
RAJESH KUMAR Vs. STATE OF HIMACHAL PRADESH
April 23, 2007
RAJESH KUMAR Vs. UNION OF INDIA
June 16, 2007
RAJESH KUMAR Vs. H.P. SUBORDINATE SERVICES SELECTION BOARD
September 12, 2007
RAJESH KUMAR Vs. STATE OF H.P.
October 3, 2007
RAJESH KUMAR VERMA Vs. SHIV KUMAR VERMA
November 16, 2007
RAJIKA GUPTA Vs. STATE OF H.P.
May 8, 2007
RAJINDER KUMAR Vs. JOGINDER SINGH
August 13, 2007
RAJINDER KUMAR Vs. STATE OF HIMACHAL PRADESH
December 11, 2007
RAJINDER KUMAR Vs. BHAKRA BEAS MANAGEMENT BOARD
April 19, 2007
RAJINDER KUMAR Vs. STATE OF H.P.
July 20, 2007
RAJINDER SINGH Vs. STATE OF H.P.
September 28, 2007
RAJIV KUMAR ALIAS GUGLU Vs. STATE OF H.P.
November 2, 2007
RAJKUMAR ALIAS RAJU Vs. STATE OF HIMACHAL PRADESH
January 11, 2007
RAJU FOOD Vs. PARKASH DEVI
March 13, 2007
RAKESH JOLLY Vs. BHIM SINGH
January 3, 2007
RAKESH KUMAR ALIAS GANGA Vs. STATE OF HIMACHAL PRADESH
October 24, 2007
RAKESH KUMAR VIJ Vs. STATE OF H.P.
May 17, 2007
RAM BHAJAN SINGH Vs. SANJAY KUTHIALA
July 20, 2007
RAM KARAN Vs. STATE OF H P
April 24, 2007
RAM KRISHAN Vs. UNION OF INDIA
June 22, 2007
RAM KUMAR SHARMA Vs. SURESH CHAND
July 24, 2007
RAM LAL Vs. STATE OF H.P.
July 17, 2007
RAM LAL Vs. STATE OF H.P.
October 29, 2007
RAM LAL Vs. STATE OF H P
July 5, 2007
RAM LOK Vs. BOGALIA
July 23, 2007
RAM PAL Vs. STATE OF HIMACHAL PRADESH
April 24, 2007
RAM PIARI Vs. MELO DEVI
July 31, 2007
RAM SARUP Vs. SHIVA DEVI
June 11, 2007
RAM SINGH Vs. UNION OF INDIA
March 22, 2007
RAM SINGH Vs. UNION OF INDIA
March 23, 2007
RAM SINGH Vs. DAULAT RAM
August 3, 2007
RAM SINGH Vs. STATE OF H. P.
September 5, 2007
RAMESH CHAND Vs. STATE OF H.P.
May 14, 2007
RAMESH CHAND @ NIKKA Vs. STATE OF H.P.
April 16, 2007
RAMESH CHAND DHIMAN Vs. STATE OF H.P.
June 15, 2007
RAMESH CHAND RANA Vs. UNION OF INDIA
June 22, 2007
RAMESH KUMAR Vs. BABA BALAK NATH TEMPLE TRUST
December 20, 2007
RAMESH KUMAR Vs. MANDIR THOR
June 1, 2007
RAMESH KUMAR MAHAJAN Vs. STATE OF H.P.
October 5, 2007
RAMESH LAL, VINOD BHANDARI Vs. STATE OF HIMACHAL PRADESH
August 21, 2007
RAMESH SHARMA Vs. STATE OF HIMACHAL PRADESH
December 24, 2007
RANDHIR SINGH @ TIRA Vs. STATE OF H.P.
June 20, 2007
RANI DEVI Vs. DIRECTOR OF CONSOLIDATION
August 9, 2007
RANJIT SINGH Vs. UNION OF INDIA
September 17, 2007
RASHTRIYA MAZDOOR SANGH Vs. STATE OF H.P.
February 26, 2007
RATTAN SINGH Vs. STATE OF H.P.
May 22, 2007
RAVI KANT Vs. BHUPENDER KUMAR
August 21, 2007
RAVI KANT Vs. RAM KISHAN
August 24, 2007
RAVI SAWLANI Vs. BISHOP COTTON SCHOOL
July 23, 2007
RAVINDER KUMAR Vs. STATE OF H.P.
April 13, 2007
REETA DEVI Vs. STATE OF H.P.
August 30, 2007
RENU THAKUR Vs. RAMAN THAKUR
July 30, 2007
ROOP KAUR Vs. STATE OF H.P.
October 30, 2007
ROSHAN LAL Vs. UNION OF INDIA
June 11, 2007
ROSHAN LAL S/O SH.MAN DASS, TEH.KOTKHAI, SHIMLA Vs. STATE OF H.P.
April 20, 2007
Royal Sundaram Alliance Vs. K.Padma Insurance Co.Ltd.
July 3, 2007
RUMI RAM Vs. STATE OF H.P.
October 11, 2007
RUP RAM Vs. STATE OF H.P.
June 19, 2007
S.C. JOHNSON PRODUCTS PRIVATE LIMITED Vs. HPSIDC
October 24, 2007
S.J.V.N.LIMITED Vs. APPELLATE AUTHORITY-CUM-LABOUR COMMISSIONER
February 26, 2007
SABAL SINGH ALIAS NAGADEV GIRI Vs. STATE OF H.P.
April 18, 2007
SACHIN SHARMA Vs. UNION OF INDIA
April 11, 2007
SAFI MOHAMAD Vs. STATE OF HIMACHAL PRADESH
June 21, 2007
SANATAN DHARAM SABHA KULLU Vs. JAGAN NATH SHARMA
June 29, 2007
SANDEEP BHATNAGAR Vs. STATE OF HIMACHAL PRADESH
December 11, 2007
SANDESH KUMARI Vs. RAJESH KUMAR
June 28, 2007
SANJAY KUMAR Vs. STATE OF HIMACHAL PRADESH
April 10, 2007
SANJAY KUMAR Vs. STATE BANK OF INDIA
May 25, 2007
SANJAY KUMAR Vs. UNION OF INDIA
March 2, 2007
SANJAY KUMAR Vs. UNION OF INDIA
May 31, 2007
SANJAY PURI Vs. STATE OF H.P.
November 16, 2007
SANJEEV KUMAR Vs. DIWAN SINGH
November 12, 2007
SANJEEV KUMAR Vs. STATE OF H.P.
July 10, 2007
SANJEEV KUMAR ALIAS SANJU Vs. STATE OF H.P.
April 12, 2007
SANJEEV KUMAR SHARMA Vs. STATE OF H.P.
June 15, 2007
SANJU Vs. STATE OF H.P.
October 12, 2007
SANT LAL Vs. UNION OF INDIA
August 22, 2007
SANT RAM Vs. UNION OF INDIA
March 15, 2007
SANTOSH KUMAR Vs. UNION OF INDIA
January 9, 2007
SANTOSH KUMARI Vs. STATE OF HP
October 31, 2007
SAROJ BEHL Vs. JOHN CHUNG
December 14, 2007
SATINDER KUMAR Vs. UNION OF INDIA
April 26, 2007
SATISH KUMAR Vs. STATE OF H P
January 11, 2007
SATISH KUMAR Vs. STATE OF H P
June 1, 2007
SATISH KUMAR Vs. DISTRICT AND SESSION JUDGE
March 15, 2007
SATISH KUMAR Vs. NANNDER KUMAR
June 29, 2007
SATISH KUMAR SANKHYAN Vs. STATE OF H.P.
May 7, 2007
SATLUT JAL VIDYUT NIGAM LTD Vs. HYTHRO POWER CORPORATION LTD.
August 24, 2007
SAURABH KUMAR Vs. STATE OF H.P.
July 31, 2007
SAVITRI DEVI Vs. STATE OF H.P.
August 27, 2007
Seema Devi Vs. Union of India
December 3, 2007
SEETLA DEVI Vs. ROOP CHAND
June 19, 2007
SEWA DASS Vs. STATE OF H.P.
November 8, 2007
SHAGUN SETHI Vs. UNION OF INDIA
July 31, 2007
SHAM SINGH Vs. RANO DEVI
January 12, 2007
SHAMBHU Vs. STATE OF HIMACHAL PRADESH
June 14, 2007
SHAMEEM BEGUM @ SHAMEEM AKHTAR Vs. STATE OF H.P.
March 15, 2007
SHAMSHER CHAND Vs. SANJIV PANDIT
October 10, 2007
SHAMSHER SINGH Vs. UNION OF INDIA
March 21, 2007
SHANKAR LAL Vs. UNION OF INDIA
July 27, 2007
SHANKAR NARAIN PRADHAN Vs. DHRUP KUMAR ALIAS DHRUP CHAND
May 16, 2007
SHANTA LAL CHOPRA Vs. COMMISSIONER OF INCOME TAX
June 15, 2007
SHANTI DEVI Vs. STATE OF H.P.
June 12, 2007
SHIMLA EDUCATION SOCIETY AND TRUST Vs. STATE OF H P
August 9, 2007
SHIV CHAND Vs. MANGHRU
March 6, 2007
SHIV KUMAR Vs. STATE OF H.P.
June 28, 2007
SHRI MAST RAM Vs. CHAIRMAN-CUM-MANAGING
October 3, 2007
SHRI SANTOKH SINGH Vs. H.P.S.E.B.
October 8, 2007
SHYAM DUTT Vs. ASHOK KUMAR
May 4, 2007
SHYAM LAL Vs. SURINDER PAUL
April 26, 2007
SHYAM LATA Vs. SUBHASH CHAND
May 29, 2007
Shyam Singh Vs. Union of India
October 8, 2007
SHYAM SUNDER Vs. H.P. STATE CIVIL SUPPLIES CORPORATION
July 31, 2007
SIDH SHRI BABA BALAK NATH MANDIR SABHA Vs. PYARE CHAND
August 22, 2007
SIKAND AND COMPANY Vs. STATE OF H P
April 27, 2007
SILVERLINES MOTORS PVT. LTD. Vs. STATE BANK OF INDIA
August 1, 2007
SITA DEVI Vs. MOHINDER SINGH
August 21, 2007
SITA RAM Vs. STATE OF H.P.
October 11, 2007
SITA RAM Vs. BANK OF INDIA
May 24, 2007
SOFFIMAT SA Vs. STATE OF H.P.
October 1, 2007
SOHAN LAL Vs. STATE OF HIMACHAL PRADESH
December 27, 2007
SOM DUTT Vs. STATE OF H.P.
December 17, 2007
SOM DUTT KALIA Vs. STATE OF H.P.
November 16, 2007
SOM RAJ ALIAS SOMA Vs. STATE OF H.P.
April 13, 2007
SOMA DEVI Vs. MUNICIPAL COUNCIL
June 1, 2007
SONAM RAM Vs. JAGAT RAM
November 6, 2007
SONE LAL Vs. STATE OF HIMACHAL PRADESH
March 20, 2007
SONU KUMAR Vs. STATE OF H.P
March 12, 2007
SONU KUMAR AND BAL KRISHAN Vs. STATE OF H.P.
March 29, 2007
SOT RAM Vs. STATE OF H.P.
April 18, 2007
STATE Vs. OM PARKASH
July 19, 2007
STATE BANK OF INDIA Vs. SHRI B.D. MANDHOTRA
July 24, 2007
STATE BANK OF INDIA Vs. INDIRA BUILDING WORKS
June 18, 2007
State Bank of Patiala Vs. Joginder Singh
October 10, 2007
STATE OF H P Vs. GARIB DASS
July 2, 2007
STATE OF H P Vs. MAST RAM
July 4, 2007
STATE OF H P Vs. SAT PAL
August 7, 2007
STATE OF H P Vs. JAI DEV
September 11, 2007
STATE OF H P Vs. SHIV DUTT
July 12, 2007
STATE OF H P Vs. GURMEDH BODH
December 31, 2007
STATE OF H P Vs. HARI DASS
December 31, 2007
STATE OF H P Vs. KISHORI LAL
December 3, 2007
STATE OF H P Vs. LASHKARI RAM
May 9, 2007
STATE OF H P Vs. ANNAPURNA PATHAK
May 17, 2007
STATE OF H P Vs. GIRDHARILAL
June 16, 2007
STATE OF H P Vs. RAVI KANT
August 16, 2007
STATE OF H P Vs. ATMA RAM
December 3, 2007
STATE OF H P Vs. PURSHOTAM CHAND
September 25, 2007
STATE OF H P Vs. KESAR SINGH
September 25, 2007
STATE OF H P Vs. SUDERSHAN KUMAR
September 27, 2007
STATE OF H P Vs. MEHARDEEN
December 13, 2007
STATE OF H P Vs. SHYAM LAL
July 13, 2007
STATE OF H P Vs. ASHWANI KUMAR
August 3, 2007
STATE OF H P Vs. PARKASH CHAND
July 5, 2007
STATE OF H P Vs. SANTOSH KUMAR
September 17, 2007
STATE OF H P. Vs. MANPREET SINGH
December 31, 2007
STATE OF H P. Vs. NASIROO DIN
July 2, 2007
STATE OF H P. Vs. PRITAM CHAND
July 2, 2007
STATE OF H P. Vs. HARI DASS
July 3, 2007
STATE OF H P. Vs. SUNDER LAL
July 27, 2007
STATE OF H P. Vs. HARMIT SINGH
August 14, 2007
STATE OF H P. Vs. BHEEM SINGH
August 13, 2007
STATE OF H P. Vs. SUBHASH CHAND
August 14, 2007
STATE OF H P. Vs. JASWINDER SINGH
December 29, 2007
STATE OF H P. Vs. CHIRANJI KUMAR
June 21, 2007
STATE OF H P. Vs. ANCHAL SINGH JAMWAL
June 26, 2007
STATE OF H P. Vs. HARJEET SINGH
June 26, 2007
STATE OF H P. Vs. KANWAL RAM
June 21, 2007
STATE OF H P. Vs. TRILOKI NATH
August 1, 2007
STATE OF H P. Vs. KASHMIR SINGH
November 14, 2007
STATE OF H. P. Vs. BALO DEVI
December 20, 2007
STATE OF H. P. Vs. NARINDER SINGH
December 3, 2007
STATE OF H. P. Vs. SHIV KUMAR ALIAS SHIVJI
November 8, 2007
STATE OF H. P. Vs. AMAR SINGH
November 1, 2007
STATE OF H. P. Vs. DEV RAJ
June 19, 2007
STATE OF H. P. Vs. DHAN SINGH
October 26, 2007
STATE OF H. P. Vs. DINA NATH
November 6, 2007
STATE OF H. P. Vs. BRIJ LAL ALIAS BRIJU
November 12, 2007
STATE OF H. P. Vs. PARKASH CHAND
December 5, 2007
STATE OF H. P. Vs. ROSHAN LAL
October 12, 2007
STATE OF H. P. Vs. PARAS RAM
September 27, 2007
STATE OF H. P. Vs. DILER SINGH
October 23, 2007
STATE OF H. P. Vs. RAMESH KUMAR
October 23, 2007
STATE OF H. P. Vs. SATYA DEVI
October 22, 2007
STATE OF H. P. Vs. SURESH KUMAR
December 27, 2007
STATE OF H. P. Vs. ROSHAN LAL
October 24, 2007
STATE OF H.P Vs. PAWAN KUMAR
December 24, 2007
STATE OF H.P Vs. INDER MOHAN MARWAHA
April 24, 2007
STATE OF H.P Vs. C.R.PREMI
April 9, 2007
STATE OF H.P THROUGH SECY.(PW) Vs. ANJANA DEVI
April 2, 2007
STATE OF H.P. Vs. HUSSAN CHAND
August 27, 2007
STATE OF H.P. Vs. RAMESH CHAND
June 21, 2007
STATE OF H.P. Vs. KHIRAD RAM
August 24, 2007
STATE OF H.P. Vs. MADAN LAL
August 6, 2007
STATE OF H.P. Vs. NIHALOO RAM
July 16, 2007
STATE OF H.P. Vs. SANJEEV KUMAR
September 18, 2007
STATE OF H.P. Vs. ISHWAR SINGH
September 13, 2007
STATE OF H.P. Vs. JAGAT RAM
October 10, 2007
STATE OF H.P. Vs. LEKH RAJ
August 8, 2007
STATE OF H.P. Vs. KESAR SINGH
November 2, 2007
STATE OF H.P. Vs. BIR SINGH
May 10, 2007
STATE OF H.P. Vs. SARAB DAYAL
July 19, 2007
STATE OF H.P. Vs. LALITA TEGTA
May 30, 2007
STATE OF H.P. Vs. DEVI RAM
April 23, 2007
STATE OF H.P. Vs. MANI RAM
July 12, 2007
STATE OF H.P. Vs. SITA RAM
April 23, 2007
STATE OF H.P. Vs. PURAN DUTT
April 23, 2007
STATE OF H.P. Vs. GIAN CHAND
April 23, 2007
STATE OF H.P. Vs. BHURI SINGH
October 26, 2007
STATE OF H.P. Vs. CHANDER DEV
May 16, 2007
STATE OF H.P. Vs. PIARE LAL
November 14, 2007
STATE OF H.P. Vs. KEHAR SINGH
December 28, 2007
STATE OF H.P. Vs. PREM CHAND
July 26, 2007
STATE OF H.P. Vs. PARDEEP KUMAR
December 31, 2007
STATE OF H.P. Vs. KAUSHALYA DEVI
November 12, 2007
STATE OF H.P. Vs. RAM DASS
November 27, 2007
STATE OF H.P. Vs. KARTAR SINGH
June 1, 2007
STATE OF H.P. Vs. HARBILAS
December 6, 2007
STATE OF H.P. Vs. TARA CHAND
July 18, 2007
STATE OF H.P. Vs. VIJAY KUMAR
December 17, 2007
STATE OF H.P. Vs. NARESH KUMAR
December 4, 2007
STATE OF H.P. Vs. SHWAR DASS
July 3, 2007
STATE OF H.P. Vs. RAGHUBIR SINGH
December 31, 2007
STATE OF H.P. Vs. RAVI KUMAR
July 13, 2007
STATE OF H.P. Vs. MEDH RAM
July 12, 2007
STATE OF H.P. Vs. PARAS RAM
December 29, 2007
STATE OF H.P. Vs. MADAN SINGH
December 7, 2007
STATE OF H.P. Vs. RATTAN LAL
December 24, 2007
STATE OF H.P. Vs. SANJIV
December 24, 2007
STATE OF H.P. Vs. HANS RAJ
December 27, 2007
STATE OF H.P. Vs. GORIYA
July 16, 2007
STATE OF H.P. Vs. SATYA DEVI
July 16, 2007
STATE OF H.P. Vs. RAMESH CHAND
April 12, 2007
STATE OF H.P. Vs. ALAF DEEN
July 17, 2007
STATE OF H.P. Vs. CHANDER SHEKHAR
December 3, 2007
STATE OF H.P. Vs. RAJ PAL
May 10, 2007
STATE OF H.P. Vs. DAVENDER SINGH
October 24, 2007
STATE OF H.P. Vs. RAM PRASAD
June 20, 2007
STATE OF H.P. Vs. VEDGIRI BABA
June 11, 2007
STATE OF H.P. Vs. VIRENDER KUMAR
November 16, 2007
STATE OF H.P. Vs. PARKASH CHAND
December 7, 2007
STATE OF H.P. Vs. JAGAT RAM
October 9, 2007
STATE OF H.P. Vs. PRITAM SINGH
December 26, 2007
STATE OF H.P. Vs. RADHA KRISHAN
August 20, 2007
STATE OF H.P. Vs. JAGDISH CHAND
December 26, 2007
STATE OF H.P. Vs. SOHAN LAL
December 7, 2007
STATE OF H.P. Vs. DURGA SINGH
December 31, 2007
STATE OF H.P. Vs. RAM LAL
October 22, 2007
STATE OF H.P. Vs. UTTAM CHAND
October 23, 2007
STATE OF H.P. Vs. YASH PAUL
November 2, 2007
STATE OF H.P. Vs. SUKHDEV SINGH
December 5, 2007
STATE OF H.P. Vs. RAJINDER KUMAR
October 29, 2007
STATE OF H.P. Vs. BABU RAM
November 22, 2007
STATE OF H.P. Vs. OM PRAKASH
November 20, 2007
STATE OF H.P. Vs. RAMA NAND
November 26, 2007
STATE OF H.P. Vs. SANJIV KUMAR
November 26, 2007
STATE OF H.P. Vs. RAJ KARAN SINGH
November 21, 2007
STATE OF H.P. Vs. ARUN KUMAR @ POGA
November 21, 2007
STATE OF H.P. Vs. BITTU
November 30, 2007
STATE OF H.P. Vs. GOPAL SINGH
December 7, 2007
STATE OF H.P. Vs. SUNIL KUMAR
October 22, 2007
STATE OF H.P. Vs. BALBIR SINGH
November 16, 2007
STATE OF H.P. Vs. BABU RAM
October 10, 2007
STATE OF H.P. Vs. ATTAR SINGH
October 10, 2007
STATE OF H.P. Vs. OM PARKASH
November 14, 2007
STATE OF H.P. Vs. MUNISH BAKSHI
November 14, 2007
STATE OF H.P. Vs. PREM SINGH
September 25, 2007
STATE OF H.P. Vs. CHIRANJI LAL
November 12, 2007
STATE OF H.P. Vs. BANSI LAL
September 24, 2007
STATE OF H.P. Vs. GURBAX SINGH
November 22, 2007
STATE OF H.P. Vs. SURINDER KUMAR
October 25, 2007
STATE OF H.P. Vs. NANDI DEVI
October 26, 2007
STATE OF H.P. Vs. VARINDER KUMAR
October 26, 2007
STATE OF H.P. Vs. JATINDER KUMAR
October 25, 2007
STATE OF H.P. Vs. YASHBIR SINGH
October 25, 2007
STATE OF H.P. Vs. GOPAL RAM
November 16, 2007
STATE OF H.P. Vs. PINKU
October 12, 2007
STATE OF H.P. Vs. SHAUNK RAM
December 24, 2007
STATE OF H.P. Vs. BIDHU KOHLI
January 3, 2007
STATE OF H.P. Vs. ARUN KUMAR
September 6, 2007
STATE OF H.P. Vs. LACHHMAN SINGH
October 9, 2007
STATE OF H.P. Vs. PIARE LAL
January 4, 2007
STATE OF H.P. Vs. LAXMI NAND
September 27, 2007
STATE OF H.P. Vs. KULDEEP SINGH
December 24, 2007
STATE OF H.P. Vs. HEM CHAND
September 13, 2007
STATE OF H.P. Vs. ANIL KUMAR
November 23, 2007
STATE OF H.P. Vs. BALDEV SINGH
September 26, 2007
STATE OF H.P. Vs. CHANAN SINGH
September 26, 2007
STATE OF H.P. Vs. KULDIP CHAND
March 28, 2007
STATE OF H.P. Vs. JAGAT RAM
December 24, 2007
STATE OF H.P. Vs. BRESTWA
October 5, 2007
STATE OF H.P. Vs. ASHOK KUMAR
October 30, 2007
STATE OF H.P. Vs. DOGRA RAM
December 28, 2007
STATE OF H.P. Vs. CHANGAR SINGH
November 29, 2007
STATE OF H.P. Vs. MANOHAR LAL
October 11, 2007
STATE OF H.P. Vs. PADAM SINGH
October 11, 2007
STATE OF H.P. Vs. PARMOD SINGH
September 27, 2007
STATE OF H.P. Vs. MOHD. SALIM ALIAS KAGZI
August 31, 2007
STATE OF H.P. Vs. JOGINDER SINGH
September 27, 2007
STATE OF H.P. Vs. BAMAN SINGH
September 11, 2007
STATE OF H.P. Vs. AMARJEET SINGH
October 3, 2007
STATE OF H.P. Vs. SHIV KUMAR
September 28, 2007
STATE OF H.P. Vs. ROSHAN LAL
September 13, 2007
STATE OF H.P. Vs. NARESH KUMAR
November 2, 2007
STATE OF H.P. Vs. KULDIP SINGH
November 2, 2007
STATE OF H.P. Vs. GULAM DEEN
September 20, 2007
STATE OF H.P. Vs. RUMAIL SINGH
November 12, 2007
STATE OF H.P. Vs. GIAN SINGH
October 10, 2007
STATE OF H.P. Vs. RANJIT SINGH
October 8, 2007
STATE OF H.P. Vs. RAM SINGH
June 15, 2007
STATE OF H.P. Vs. PIAR CHAND
June 15, 2007
STATE OF H.P. Vs. VEENA DEVI
October 8, 2007
STATE OF H.P. Vs. SHYAM LAL
October 10, 2007
STATE OF H.P. Vs. CHAIN SINGH
October 10, 2007
STATE OF H.P. Vs. SURJEET
March 23, 2007
STATE OF H.P. Vs. SOHAN SINGH
March 26, 2007
STATE OF H.P. Vs. JEET SINGH
May 25, 2007
STATE OF H.P. Vs. KALA
May 29, 2007
STATE OF H.P. Vs. GOPI CHAND
March 30, 2007
STATE OF H.P. Vs. JIWAN SINGH
May 25, 2007
STATE OF H.P. Vs. KRISHAN CHAND
May 29, 2007
STATE OF H.P. Vs. PREM SINGH
September 24, 2007
STATE OF H.P. Vs. JAGAT RAM
August 9, 2007
STATE OF H.P. Vs. KARNAIL SINGH
August 31, 2007
STATE OF H.P. Vs. MAAN SINGH
September 13, 2007
STATE OF H.P. Vs. TARSEM LAL
September 13, 2007
STATE OF H.P. Vs. KAMLA NAND
December 12, 2007
STATE OF H.P. Vs. RAMESH KUMAR KHANEJA
March 22, 2007
STATE OF H.P. Vs. KULDIP CHAND
August 23, 2007
STATE OF H.P. Vs. AKALJIT SINGH
September 10, 2007
STATE OF H.P. Vs. LILA RAM
December 14, 2007
STATE OF H.P. Vs. SANT RAM
December 10, 2007
STATE OF H.P. Vs. VIJAY KUMAR
November 14, 2007
STATE OF H.P. Vs. BRIJ NANDAN
November 20, 2007
STATE OF H.P. Vs. SATISH KUMAR
November 16, 2007
STATE OF H.P. Vs. PREM CHAND
May 8, 2007
STATE OF H.P. Vs. TEJ RAM
April 12, 2007
STATE OF H.P. Vs. KAMAL SINGH
August 8, 2007
STATE OF H.P. Vs. YASH PAL
October 11, 2007
STATE OF H.P. Vs. RAKESH KUMAR
December 4, 2007
STATE OF H.P. Vs. NIRMAL SINGH
November 20, 2007
STATE OF H.P. Vs. SURJEET SINGH
May 1, 2007
STATE OF H.P. Vs. NEENA DEVI
December 6, 2007
STATE OF H.P. Vs. DURGA SINGH
November 30, 2007
STATE OF H.P. Vs. PAWAN SINGH
December 7, 2007
STATE OF H.P. Vs. SHER SINGH
October 26, 2007
STATE OF H.P. Vs. WARYAM SINGH
September 20, 2007
STATE OF H.P. Vs. PAWAN KUMAR
December 11, 2007
STATE OF H.P. Vs. KAMAL DEV
October 26, 2007
STATE OF H.P. Vs. NANAK CHAND
November 30, 2007
STATE OF H.P. Vs. BIRBAL
November 29, 2007
STATE OF H.P. Vs. BHAJAN RAM
August 29, 2007
STATE OF H.P. Vs. JAI SINGH
October 1, 2007
STATE OF H.P. Vs. GURBUX SINGH
December 12, 2007
STATE OF H.P. Vs. GAURI DUTT
August 10, 2007
STATE OF H.P. Vs. SUBHASH CHAND
December 12, 2007
STATE OF H.P. Vs. RAMESH CHAND
December 13, 2007
STATE OF H.P. Vs. SURINDER PAL
August 17, 2007
STATE OF H.P. Vs. INDER DUTT
September 14, 2007
STATE OF H.P. Vs. SATISH KUMAR
August 17, 2007
STATE OF H.P. Vs. MEHAR CHAND
December 13, 2007
STATE OF H.P. Vs. BHAGAT SINGH
September 21, 2007
STATE OF H.P. Vs. KAMLI DEVI
December 18, 2007
STATE OF H.P. Vs. SUNIL KUMAR
March 16, 2007
STATE OF H.P. Vs. DEVI SINGH
November 30, 2007
STATE OF H.P. Vs. PRAMODH KUMAR
September 14, 2007
STATE OF H.P. Vs. GOVIND RAM
December 17, 2007
STATE OF H.P. Vs. TRILOK SINGH
October 31, 2007
STATE OF H.P. Vs. GORKH RAM
December 14, 2007
STATE OF H.P. Vs. RAJAN MITTAL
August 30, 2007
STATE OF H.P. Vs. YASH PAUL
October 29, 2007
STATE OF H.P. Vs. DURGA NAND
October 29, 2007
STATE OF H.P. Vs. SUGER RAM
October 30, 2007
STATE OF H.P. Vs. ROSHAN LAL
October 29, 2007
STATE OF H.P. Vs. CHAND RAM
December 20, 2007
STATE OF H.P. Vs. RAM SARAN
December 20, 2007
STATE OF H.P. Vs. RAVI KUMAR
November 2, 2007
STATE OF H.P. Vs. OM SINGH
September 3, 2007
STATE OF H.P. Vs. SAT PAL
November 13, 2007
STATE OF H.P. Vs. RAM KISHAN
September 11, 2007
STATE OF H.P. Vs. MOHAN LAL
November 6, 2007
STATE OF H.P. Vs. KISHORI LAL
November 6, 2007
STATE OF H.P. Vs. BALBIR SINGH
October 29, 2007
STATE OF H.P. Vs. RAMESH CHAND
September 7, 2007
STATE OF H.P. Vs. BANSI LAL
December 20, 2007
STATE OF H.P. Vs. MOTI SINGH
August 30, 2007
STATE OF H.P. Vs. NIKRA RAM
December 18, 2007
STATE OF HIMACHAL PRADESH Vs. RATTAN CHAND
August 30, 2007
STATE OF HIMACHAL PRADESH Vs. B.D. SHARMA
December 7, 2007
STATE OF HIMACHAL PRADESH Vs. KAMLA NAND
July 31, 2007
STATE OF HIMACHAL PRADESH Vs. RAMESHWAR KUMAR
October 5, 2007
STATE OF HIMACHAL PRADESH Vs. SANJEEV KUMAR
September 24, 2007
STATE OF HIMACHAL PRADESH Vs. KEHAR SINGH
September 5, 2007
STATE OF HIMACHAL PRADESH Vs. SURAT RAM
September 18, 2007
STATE OF HIMACHAL PRADESH Vs. JAGAT RAM
July 31, 2007
STATE OF HIMACHAL PRADESH Vs. JEWAN PARKASH ALIAS PARKASH KALIA
July 11, 2007
STATE OF HIMACHAL PRADESH Vs. VIRENDER SINGH
July 12, 2007
STATE OF HIMACHAL PRADESH Vs. RAM SARAN
July 6, 2007
STATE OF HIMACHAL PRADESH Vs. CHHOTU RAM
July 12, 2007
STATE OF HIMACHAL PRADESH Vs. SURENDER PAL
July 3, 2007
STATE OF HIMACHAL PRADESH Vs. SARWAN KUMAR
July 20, 2007
STATE OF HIMACHAL PRADESH Vs. JOGINDER SINGH
July 31, 2007
STATE OF HIMACHAL PRADESH Vs. RAJ KUMAR
August 21, 2007
STATE OF HIMACHAL PRADESH Vs. TEK CHAND
September 3, 2007
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL
May 18, 2007
STATE OF HIMACHAL PRADESH Vs. SURESH KUMAR
August 16, 2007
STATE OF HIMACHAL PRADESH Vs. KISHORI LAL
September 21, 2007
STATE OF HIMACHAL PRADESH Vs. MUKESH KUMAR
June 15, 2007
STATE OF HIMACHAL PRADESH Vs. NAWANG
March 26, 2007
STATE OF HIMACHAL PRADESH Vs. JAMIT SINGH
September 11, 2007
STATE OF HIMACHAL PRADESH Vs. KARTAR CHAND
September 24, 2007
STATE OF HIMACHAL PRADESH Vs. YUSUF KHAN
December 7, 2007
STATE OF HIMACHAL PRADESH Vs. RAJINDER SINGH
June 18, 2007
STATE OF HIMACHAL PRADESH Vs. MOHAN LAL
September 14, 2007
STATE OF HIMACHAL PRADESH Vs. VISHAL SHARMA
November 2, 2007
STATE OF HIMACHAL PRADESH Vs. SATYA DEVI
September 24, 2007
STATE OF HIMACHAL PRADESH Vs. VIJAY KUMAR
September 26, 2007
STATE OF HIMACHAL PRADESH Vs. SUDERSHANA DEVI
October 23, 2007
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
September 24, 2007
STATE OF HIMACHAL PRADESH Vs. VED PARKASH
September 26, 2007
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR
September 26, 2007
STATE OF HIMACHAL PRADESH Vs. SITA RAM
September 20, 2007
STATE OF HIMACHAL PRADESH Vs. ALAM
September 26, 2007
STATE OF HIMACHAL PRADESH Vs. LIAK RAM
September 20, 2007
STATE OF HIMACHAL PRADESH Vs. MOHINDER SINGH
October 24, 2007
STATE OF HIMACHAL PRADESH Vs. VIVEK
October 23, 2007
STATE OF HIMACHAL PRADESH Vs. PURAN CHAND
December 7, 2007
STATE OF HIMACHAL PRADESH Vs. KAMAL SARUP
March 28, 2007
STATE OF HIMACHAL PRADESH Vs. KANWAR RAM KIRPAL
October 31, 2007
STATE OF HIMACHAL PRADESH Vs. ARUN KUMAR SOOD
December 7, 2007
STATE OF HIMACHAL PRADESH Vs. RANVIR SINGH
October 23, 2007
STATE OF HIMACHAL PRADESH Vs. MADAN LAL
October 4, 2007
STATE OF HIMACHAL PRADESH Vs. D.P. COMMUNICATION SYSTEM PVT. LTD.
August 27, 2007
STATE OF HIMACHAL PRADESH Vs. BAL KRISHAN
April 11, 2007
STATE OF HIMACHAL PRADESH Vs. SANJAY VIKRANT
December 20, 2007
STATE OF HIMACHAL PRADESH Vs. SUBHASH CHAND
June 28, 2007
STATE OF HIMACHAL PRADESH Vs. LOBHI RAM
June 13, 2007
STATE OF HIMACHAL PRADESH Vs. MAHENDER SINGH
June 25, 2007
STATE OF HIMACHAL PRADESH Vs. PRITTAM SINGH
July 16, 2007
STATE OF HIMACHAL PRADESH Vs. PAWAN KUMAR
November 12, 2007
STATE OF HIMACHAL PRADESH Vs. DEV RAJ
June 22, 2007
STATE OF HIMACHAL PRADESH Vs. PURSHOTAM SINGH
June 22, 2007
STATE OF HIMACHAL PRADESH Vs. DAYA SAGAR
June 25, 2007
STATE OF HIMACHAL PRADESH Vs. SAURABH ALIAS MINU
June 25, 2007
STATE OF HIMACHAL PRADESH Vs. KULDEEP SINGH
September 17, 2007
STATE OF HIMACHAL PRADESH Vs. SUNEHARU
June 20, 2007
STATE OF HIMACHAL PRADESH Vs. NEK RAM
December 24, 2007
STATE OF HIMACHAL PRADESH Vs. ASHOK KUMAR ALIAS PAPPU
November 20, 2007
STATE OF HIMACHAL PRADESH Vs. RAM SINGH
January 9, 2007
STATE OF HIMACHAL PRADESH Vs. SOHAN LAL
April 27, 2007
STATE OF HIMACHAL PRADESH Vs. BHATAG RAM
April 30, 2007
STATE OF HIMACHAL PRADESH Vs. JEETU ALIAS RANJIT
November 8, 2007
STATE OF HIMACHAL PRADESH Vs. ANOOP KUMAR
September 24, 2007
STATE OF HIMACHAL PRADESH Vs. AMRIK SINGH
July 26, 2007
STATE OF HIMACHAL PRADESH Vs. GURPAL RAM
July 20, 2007
STATE OF HIMACHAL PRADESH Vs. ANIL
December 28, 2007
STATE OF HIMACHAL PRADESH Vs. EAST INDIA HOTELS LIMITED
January 12, 2007
STATE TRANSPORT AUTHORITY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
September 18, 2007
SUDERSHAN KUMAR Vs. STATE OF H.P.
July 20, 2007
SUDESH KUMAR Vs. STATE OF H P
April 26, 2007
SUDHIR MAHAJAN Vs. UNITED INDIA INSURANCE COMPANY
May 28, 2007
SUKARMA DEVI Vs. UNION OF INDIA
May 10, 2007
SUKHDEV CHAND Vs. STATE OF H P
July 20, 2007
SUKHDEV SINGH Vs. STATE OF H.P.
May 18, 2007
SULINDER SINGH Vs. STATE OF H.P.
November 2, 2007
SUMAN KUMAR Vs. STATE OF H.P.
October 1, 2007
SUMAN VERMA Vs. STATE OF H.P.
April 17, 2007
SUNEETA KUMARI Vs. UNION OF INDIA
May 16, 2007
SUNIL Vs. SUDHA DEVI
May 3, 2007
SUNIL KUMAR Vs. STATE OF H.P.
August 10, 2007
SUNIL KUMAR Vs. UNITED INDIA INSURANCE COMPANY
September 17, 2007
SUNIL KUMAR Vs. STATE OF HIMACHAL PRADESH
September 10, 2007
SUNITA CHAUDHARY Vs. SANDEEP GROVER
November 8, 2007
Sunita Devi Vs. Principal, Seraj Art & Craft (D.M.) Training Institute
June 15, 2007
SUNITA DEVI Vs. UNION OF INDIA & ORS.
January 8, 2007
SUNITA GUPTA Vs. UNION OF INDIA
January 8, 2007
SUPERINTENDING ENGINEER Vs. BHURA RAM
May 29, 2007
SURAJ PRAKASH Vs. STATE OF HIMACHAL PRADESH
July 3, 2007
SURAM SINGH Vs. UNION OF INDIA
May 10, 2007
SURAT RAM Vs. STATE OF H.P.
November 26, 2007
SURAT SINGH Vs. F.C.(APPEALS)
October 24, 2007
SURESH KUMAR Vs. STATE OF H.P.
May 24, 2007
SURESH KUMAR Vs. REGISTRAR, REGIONAL ENGINEERING COLLEGE
June 1, 2007
SURESH KUMAR Vs. STATE OF H.P.
September 25, 2007
SURESH KUMAR CHANDAN Vs. SHER SINGH
August 7, 2007
SURINDER KUMAR Vs. DIRECTOR GENERAL, C.R.P.F.
May 16, 2007
SURINDER KUMAR Vs. DHARAM PAL
November 30, 2007
SURINDER KUMAR Vs. STATE OF H.P.
March 24, 2007
SURINDER SINGH Vs. STATE OF H.P.
June 19, 2007
SURINDER SINGH Vs. STATE OF H.P.
November 22, 2007
SURINDER SINGH Vs. STATE OF H.P.
December 24, 2007
Surjan Singh Dang Vs. Bharat Sanchar Nigam Ltd.
August 21, 2007
SURJIT SINGH Vs. BIMLA DEVI
October 29, 2007
SUSHEELA CHAUHAN Vs. RAM SARAN SHARMA
July 4, 2007
SUSHILA KUMARI Vs. EXECUTIVE ENGINEER
August 27, 2007
SWAPNIL @ VIKAS KUMAR Vs. SURINDER PARKASH @ PRAKASH CHAND
January 4, 2007
SWARAN SINGH Vs. H.P.S.E.B.
March 2, 2007
SWARU Vs. PUNU
March 23, 2007
T.C.P.NEGI Vs. STATE OF H.P.
July 12, 2007
TAKKI MOHAMMAD Vs. STATE OF HIMACHAL PRADESH
December 31, 2007
TARA CHAND Vs. STATE OF HIMACHAL PRADESH
January 3, 2007
TARA CHAND GUPTA Vs. UNION OF INDIA
March 21, 2007
TARSEM LAL Vs. RAVINDER NATH
September 11, 2007
TEG'S MASRADO PRIVATE LTD. Vs. UNION OF INDIA
October 1, 2007
TEJ RAM Vs. DRUMTI DEVI
July 20, 2007
TEJ STRAW BOARD (PVT.) LTD. Vs. STATE BANK OF INDIA
October 23, 2007
Tejinder Singh Vs. State of H.P.
April 27, 2007
TEK CHAND Vs. UNION OF INDIA
April 26, 2007
TEK CHAND Vs. STATE
September 12, 2007
TEK CHAND Vs. STATE OF H.P.
June 12, 2007
TELECOME DISTRICT MANAGER Vs. SHASHI KAMAL
May 3, 2007
THAILU RAM Vs. KATAKI
January 1, 2007
Thana Khas Agriculture Service Vs. Roop Chand
April 18, 2007
THE A.C.C. LTD. Vs. STATE OF H.P.
April 23, 2007
TILAK RAJ Vs. UNION OF INDIA
July 17, 2007
TILAK RAJ Vs. STATE OF H.P.
April 17, 2007
TIMBER MERCHANT WELFARE ASSOCIATION Vs. STATE OF H.P.
March 5, 2007
TODAR Vs. STATE OF H.P.
May 30, 2007
TRILOK SINGH Vs. H.R.T.C. LTD
January 9, 2007
TULSI RAM Vs. STATE OF H P
April 24, 2007
TULSI RAM Vs. UNION OF INDIA
May 25, 2007
Udai Ram Vs. Ram Lal
October 30, 2007
UJAGAR SINGH Vs. STATE OF H.P.
April 19, 2007
UMA DEVI Vs. STATE OF HIMACHAL PRADESH
October 25, 2007
UNA DISTRICT CONSUMER MARKETING FEDERATION LTD. Vs. KULDEEP SINGH
May 9, 2007
UNION OF INDIA Vs. SWARAN SINGH
December 11, 2007
UNION OF INDIA Vs. LALI CONSTRUCTION COMPANY
August 1, 2007
UNION OF INDIA (UOI) Vs. RAYMUS PORTA BUILDINGS LTD.
March 30, 2007
UNION OF INIDA Vs. KRISHNA COAL CO.
July 23, 2007
UNION OF INIDA Vs. GRAPHITE COAL COMPANY
July 23, 2007
UNION OF INIDA Vs. BEST COAL CO.
July 23, 2007
UNION OF INIDA Vs. PUNJAB COAL COMPANY
July 23, 2007
UNITED INDIA INSURANCE CO LTD Vs. DESH RAJ
September 28, 2007
United India Insurance Co.Ltd. Vs. Davinder Singh
October 12, 2007
UNITED INDIA INSURANCE COMPANY Vs. MACT
May 8, 2007
United India Insurance Company Ltd. Vs. Pritam Singh
September 13, 2007
USHA BRECO LTD. Vs. ASIA RESORTS LTD.
March 2, 2007
UTTAM CHAND Vs. STATE OF H.P.
May 25, 2007
V.M.T. SPINNING COMPANY LTD. Vs. STATE OF H.P.
November 19, 2007
VALLABH ALLOYS (PRIVATE) LIMITED Vs. HIMACHAL PRADESH FINANCIAL
August 7, 2007
VARDHMAN TEXTILES LTD Vs. STATE OF H P
November 19, 2007
VARINDER KUMAR Vs. FOOD CORPORATION OF INDIA
July 12, 2007
VARYAM SINGH Vs. OM PARKASH
October 10, 2007
Veena Thakur Vs. State of H.P.
November 8, 2007
VIDYA PAL Vs. STATE OF HIMACHAL PRADESH
August 8, 2007
VIDYA PRAKASH SINGH NEGI Vs. STATE OF H.P.
March 20, 2007
VIDYA SAGAR Vs. STATE OF H.P
May 1, 2007
VIJAY KUMAR Vs. STATE OF H.P.
July 23, 2007
VIJAY KUMAR Vs. STATE OF H P
July 23, 2007
VIJAY KUMAR Vs. STATE OF H.P.
August 24, 2007
VIJAY KUMAR SHARMA Vs. STATE OF H.P.
March 14, 2007
VIJENDER KUMAR Vs. STATE OF H.P.
June 19, 2007
VINOD KUMAR Vs. STATE OF H.P.
January 12, 2007
VINOD KUMAR ANAND Vs. RAMJI DASS
July 17, 2007
VIRENDER KUMAR Vs. P S RANA
May 17, 2007
VISHAL DOGRA Vs. STATE OF H.P.
August 22, 2007
Y. S. Parmar University of Hort. & Forestry Vs. Jai Lal
December 28, 2007
YOG RAJ Vs. STATE OF H.P.
June 15, 2007
YUSSUF KHAN Vs. STATE OF H.P.
May 15, 2007
YUV RAJ Vs. HALLAN-I CO-OPERATIVE CONSUMER STORE LTD.
October 29, 2007