Case Index

Title
Date
AGRAWAL ORTHOPAEDIC HOSPITAL Vs. RAMA SHANKER UPADHYAY
October 11, 2007
ALLAHABAD DEVELOPMENT AUTHORITY Vs. SHIV MOHAN KOOL
March 21, 2007
ANIL KUMAR GOYAL Vs. KISHORI LAL SHARMA
May 21, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. PAHAL SINGH
November 27, 2007
KANPUR DEVELOPMENT AUTHORITY Vs. KRISHNA DEVI DIWAN
April 2, 2007
KAPTAN PAL SINGH Vs. U P POWER CORPORATION LIMITED
March 22, 2007
KISAN KRISHI YANTRA UDYOG Vs. ASHARAF GRAMODYOG SEVA SAMITI
November 15, 2007
LIFE INSURANCE CORPORATION OF INDIA & ORS Vs. SITA RAM & ORS
February 28, 2007
LIGHT HOUSE Vs. GAYATRI DEVI
March 29, 2007
MAHINDRA & MAHINDRA LIMITED Vs. RANVIJAY SINGH
December 13, 2007
MODI XEROX LTD & ORS Vs. MANOJ KUMAR SRIVASTAVA
July 24, 2007
MUNEER AHMAD Vs. U P POWER CORPORATION LTD & ORS
March 12, 2007
NARAYAN SARAN DUBEY Vs. B.S.N.L.
November 23, 2007
PARVATI DEVI & ANR Vs. GHANSHYAM BINANI INSTITUTE OF MANAGEMENT SCIENCE & ORS
December 20, 2007
PRAKASH NARAIN MISRA Vs. SALMANI ELECTRONICS
October 8, 2007
RADHA RANI Vs. BANK OF BARODA & ANR
May 31, 2007
RAJ B LAL Vs. ANSAL HOUSING AND CONSTRUCTION LIMITED
January 4, 2007
RAJBEERI Vs. MANJU R AGRAWAL & ORS
March 16, 2007
SATYA PAL SINGH Vs. ADARSH DEV SHARMA
September 27, 2007
SHASHI BALA PANDEY Vs. SAHARA INDIA HOUSING
September 26, 2007
UNIT TRUST OF INDIA Vs. VIDYA PRASAD SHARMA
October 4, 2007
USHA RANI Vs. MANOJ MITTAL
August 30, 2007
VINITA AGNIHOTRI Vs. DINESH KUMAR AWASTHI
April 24, 2007