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Case Index
Title
Date
BHARAT ALLOYS AND ENERGY LIMITED Vs. CENTRAL POWER DISTRIBUTION COMPANY OF A.P. AND ANR.
March 29, 2007
CHHATTISGARH STATE ELECTRICITY BOARD Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION THROUGH ITS SECRETARY AND ORS.
May 17, 2007
DAMODAR VALLEY CORPORATION Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION
October 10, 2007
DAMODAR VALLEY CORPORATION Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS.
November 23, 2007
GLOBAL ENERGY LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION
June 7, 2007
GMR INDUSTRIES LTD. Vs. ANDHRA PRADESH ELECTRICITY REGULATORY COMMISSION, REP. BY ITS MANAGING DIRECTOR AND ORS.
March 7, 2007
GUJARAT ENERGY TRANSMISSION CORPORATION LTD. Vs. GUJARAT ELECTRICITY REGULATORY COMMISSION, OIL AND NATURAL GAS CORPORATION LTD. AND GUJARAT URJA VIKAS NIGAM LTD.
September 28, 2007
HIM URJA PVT. LTD. Vs. UTTARAKHAND ELECTRICITY REGULATORY COMMISSION AND UTTARANCHAL POWER CORPORATION LIMITED
October 30, 2007
HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs. PARWANOO INDUSTRIES ASSOCIATION AND ORS.
May 16, 2007
HINDALCO INDUSTRIES LTD. (FORMERLY KNOWN AS INDIAN ALUMINIUM CO. LTD.) A COMPANY INCORPORATED UNDER THE COMPANIES ACT, 1956 Vs. WEST BENGAL STATE ELECTRICITY REGULATORY COMMISSION AND ORS.
October 31, 2007
INORBIT MALL (INDIA) PVT. LTD. AND VASUDEV C. WADHWA CONSTRUCTION Vs. MAHARASHTRA ELECTY. REGULATORY COMMISSION AND ANR.
November 26, 2007
JAYASWALS NECO LTD. Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY-COMMISSION AND ANR.
April 24, 2007
JHARKHAND INDUCTION FURNACE ASSOCIATION Vs. JHARKHAND STATE ELECTRICITY REGULATORY COMMISSION AND ORS.
July 30, 2007
JINDAL STEEL AND POWER LIMITED Vs. CHHATTISGARH STATE ELECTRICITY REGULATORY COMMISSION AND CHHATTISGARH STATE ELECTRICITY BOARD THROUGH ITS SECRETARY
October 4, 2007
KAILAS CASHEW EXPORTS Vs. THE KERALA STATE ELECTRICITY BOARD,
August 16, 2007
M.P. POWER TRADING CO. LTD. Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION AND 7 ORS.
April 27, 2007
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
May 21, 2007
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD. Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS.
May 30, 2007
MAHARASTHRA STATE ELECTRICITY DISTRIBUTION COMPANY LTD. Vs. THE MAHARASTRA ELECTRICITY REGULATORY COMMISSION
May 14, 2007
MALWA INDUSTRIES LTD. Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION AND PUNJAB STATE ELECTRICITY BOARD
December 6, 2007
MARATHWADA INDUSTRIES ASSOCIATION Vs. MAHARASTRA ELECTRICITY REGULATORY COMMISSION AND MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
October 10, 2007
N.T.P.C. LIMITED Vs. TRANSMISSION CORPORATION OF A.P. VIDYUT SOUDHA AND ORS.
March 30, 2007
NAHAR SUGAR AND ALLIED INDUSTRIES LTD. Vs. PUNJAB STATE ELECTRICITY REGULATORY COMMISSION,
July 26, 2007
NORTH DELHI POWER LTD. Vs. DELHI ELECTRICITY REGULATORY COMMISSION, THROUGH ITS SECRETARY AND ORS.
May 23, 2007
NORTH EASTERN ELECTRIC POWER CORPORATION LTD. Vs. ASSAM STATE ELECTRICITY BOARD AND ORS.
October 31, 2007
NORTHERN RAILWAY Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION (UERC) AND UTTARANCHAL POWER CORPORATION LTD.
November 28, 2007
NTPC LIMITED Vs. MADHYA PRADESH STATE ELECTRICITY BOARD AND ORS.
January 22, 2007
NTPC LIMITED Vs. CENTRAL ELECTRICITY REGULATORY COMMISSION, THROUGH ITS SECRETARY AND ORS.
March 30, 2007
NTPC LTD. Vs. WEST BENGAL STATE ELECTRICITY BOARD AND ORS.
January 22, 2007
PODDAR ALLOYS (P) LTD. Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION AND UTTARANCHAL POWER CORPORATION LTD.
May 23, 2007
POLYPLEX CORPORATION LIMITED Vs. UTTARANCHAL POWER CORPORATION LIMITED, THROUGH ITS CHAIRMAN AND DIRECTOR AND ORS.
March 30, 2007
RELIANCE ENERGY LIMITED Vs. THE MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS.
April 4, 2007
RELIANCE ENERGY LTD. Vs. THE MAHARASHTRA ELECTRICITY REGULATORY COMMISSION AND ORS.
December 11, 2007
RICO AUTO INDUSTRIES LTD., Vs. HARYANA ELECTRICITY REGULATORY COMMISSION AND ORS.
July 10, 2007
RVK ENERGY PVT. LTD. Vs. CENTRAL POWER DISTRIBUTION CO. OF ANDHRA PRADESH LTD. AND ORS.
July 5, 2007
SHREE DHANVARSHA STEELS (PVT.) LTD. AND PODDAR ALLOYS (PVT.) LTD. Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION AND UTTARANCHAL POWER CORPORATION LTD.
June 6, 2007
SPENCERS RETAIL LTD. Vs. MAHARASTRA ELECTRICITY REGULATORY COMMISSION AND MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO. LTD.
December 19, 2007
TAMIL NADU NEWSPRINT AND PAPERS LTD. Vs. TAMIL NADU ELECTRICITY REGULATORY COMMISSION
May 18, 2007
TATA STEEL LIMITED Vs. ORISSA ELECTRICITY REGULATORY COMMISSION,
November 12, 2007
THE MUNICIPAL CORPORATION OF GREATER MUMBAI Vs. MAHARASHTRA ELECTRICITY REGULATORY COMMISSION
August 27, 2007
THE RPP LIMITED Vs. TRANSMISSION CORPORATION OF A.P. LTD., REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR AND ORS.
January 22, 2007
THE SOUTH INDIAN SUGARS MILLS ASSOCIATION Vs. KARNATAKA ELECTRICITY REGULATORY COMMISSION (KERC) AND ORS.
May 14, 2007
TRANSMISSION CORPORATION OF ANDHRA PRADESH LTD. (A.P. TRANSCO), REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR AND ANR. Vs. A.P. STATE ELECTRICITY REGULATORY COMMISSION, REP. BY ITS SECRETARY AND ANR.
March 7, 2007
U.P. POWER CORPORATION LTD. Vs. N.T.P.C. LTD. AND ORS.
May 31, 2007
U.P. POWER CORPORATION LTD. Vs. N.T.P.C. LTD. AND CENTRAL ELECTRICITY REGULATORY COMMISSION
June 6, 2007
UTTAR PRADESH AVAS EVAM VIKAS PARISHAD, THROUGH SUPERINTENDING ENGINEER (E/M) Vs. UTTAR PRADESH POWER CORPORATION LIMITED THROUGH ITS MANAGING DIRECTOR
March 7, 2007
UTTARANCHAL JAL VIDYUT NIGAM LTD. THROUGH ITS DIRECTOR (FINANCE) Vs. UTTARANCHAL ELECTRICITY REGULATORY COMMISSION, GOVERNMENT OF UTTARANCHAL, DEPARTMENT OF ENERGY AND IRRIGATION AND UTTARANCHAL POWER CORPORATION LTD.
October 30, 2007
VEMAGIRI POWER GENERATION LIMITED Vs. TRANSMISSION CORPORATION OF A.P. LTD. REPRESENTED BY CHAIRMAN AND MANAGING DIRECTOR AND ORS.
October 5, 2007
VIKRAM CEMENT UNIT OF GRASIM INDUSTRIES LTD. Vs. M.P. ELECTRICITY REGULATORY COMMISSION AND MADHYA PRADESH PASCHIM KSHETRA VIDUT VITARAN COMPANY LTD.
December 17, 2007