Case Index

Title
Date
A.G. ENTERPRISES Vs. STATE OF PUNJAB AND ORS.
September 18, 2007
AANEX SERVICES Vs. UNION OF INDIA (UOI)
November 12, 2007
AARTI GOEL Vs. MUKESH KUMAR GUPTA
July 24, 2007
ABDUL HAMID Vs. C.B.I.
May 2, 2007
ABDUL REHMAN AND ANOTHER Vs. MOHD. RULDU AND OTHERS
November 13, 2007
ABHEY RAM Vs. MIYAN SINGH
May 15, 2007
ABHINASH BHUSHAN AND ORS. Vs. STATE OF PUNJAB AND ANR.
July 6, 2007
ABHINASH CHANDER Vs. STATE OF PUNJAB
March 28, 2007
ABHISHEK Vs. STATE OF HARYANA
August 20, 2007
ABU SALEEM @ ABI SALOOM Vs. THE STATE OF PUNJAB
January 12, 2007
ADARSH KUMAR KANDA Vs. GURCHARAN SINGH BEDI
March 1, 2007
ADARSH VIDYA MANDIR Vs. CHANDIGARH ADMINISTRATION
March 19, 2007
ADESH JAIN Vs. HARYANA STATE INDUSTRIAL DEV. CORP.
May 4, 2007
ADITYA HOTELS Vs. BOMBAY SWADESHI STORES
March 26, 2007
AGNI CASTINGS LTD. Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
January 9, 2007
AJAIB SINGH Vs. STATE OF HARYANA
February 1, 2007
AJAY ENTERPRISES LTD. AND ORS. Vs. SUNDER DASS AND ORS.
December 19, 2007
AJAY ENTERPRISES LTD. AND ORS. Vs. SUNDER DASS AND ORS.
November 19, 2007
AJAY GOSWAMI Vs. STATE OF HARYANA AND OTHERS
September 12, 2007
AJAY KUMAR Vs. SOMWATI AGGARWAL
December 19, 2007
AJAY KUMAR Vs. STATE OF PUNJAB
March 26, 2007
AJAY KUMAR Vs. STATE OF PUNJAB
March 29, 2007
AJAY PREM SALHOTRA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
November 19, 2007
AJIT KUMAR Vs. KIRAN KUMARI
July 3, 2007
AJIT SINGH Vs. STATE OF HARYANA
December 19, 2007
AJIT SINGH Vs. BHAGSUDHI AMAR
August 23, 2007
AJIT SINGH Vs. STATE OF PUNJAB
March 13, 2007
AJIT SINGH Vs. STATE OF HARYANA
May 15, 2007
AJIT SINGH AND ORS. Vs. AMARJIT SINGH AND ORS.
March 29, 2007
AJMER KAUR Vs. GENERAL PUBLIC AND ANR.
July 9, 2007
AJMER SINGH Vs. STATE OF PUNJAB
July 4, 2007
AJMER SINGH Vs. STATE OF HARYANA AND ORS.
August 29, 2007
AJMER SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, HARYANA AND OTHERS
March 26, 2007
ALBERT DAVID LIMITED Vs. STATE OF HARYANA
March 28, 2007
ALI HUSAIN Vs. FINANCIAL COMMISSIONER, HARYANA AND ANOTHER
February 12, 2007
ALKA DHAWAN @ SHASHI Vs. SUNIL DHAWAN
November 28, 2007
ALL INDIA L.P.G. DISTRIBUTORS FEDERATION Vs. STATE OF HARYANA
December 11, 2007
ALLAHABAD BANK Vs. SUBHASH CHAND
May 16, 2007
AMAN Vs. STATE OF HARYANA
September 25, 2007
AMAN SHIV MANDIR TRUST (REGD.) Vs. COMMISSIONER OF INCOME TAX
March 26, 2007
AMANDEEP ALIAS HAPPY Vs. STATE OF PUNJAB
April 16, 2007
AMANPREET KAUR Vs. STATE OF PUNJAB AND OTHERS
October 19, 2007
AMAR KAUR Vs. SATNAM SINGH
August 14, 2007
AMAR KHAN Vs. STATE OF PUNJAB
May 22, 2007
AMAR NATH Vs. ATMA RAM
January 25, 2007
AMAR NATH Vs. THE STATE OF PUNJAB
April 23, 2007
AMAR NATH Vs. STATE OF PUNJAB
March 12, 2007
AMAR NATH Vs. MUNISH KUMAR
January 24, 2007
AMAR NATH BANSAL Vs. STATE OF HARYANA
March 26, 2007
AMAR PAL SINGH Vs. VICE CHANCELLOR, PUNJAB AGRICULTURE UNIVERSITY, LUDHIANA
October 8, 2007
AMAR SINGH Vs. PARVEEN KUMAR
March 6, 2007
AMAR SINGH Vs. STATE OF HARYANA
November 16, 2007
AMARINDER SINGH AND ANR. Vs. STATE OF PUNJAB
June 6, 2007
AMARJEET Vs. STATE OF HARYANA
March 13, 2007
AMARJIT KAUR Vs. MUKTSAR CO-OPERATIVE MARKETING-CUM-PROCESSING SOCIETY LIMITED
July 18, 2007
AMARJIT KAUR BHATTI Vs. KASHMIRI LAL
August 31, 2007
AMARJIT SINGH Vs. HAZOOR SINGH
December 20, 2007
AMARJIT SINGH Vs. STATE OF HARYANA
November 15, 2007
AMARJIT SINGH Vs. STATE OF PUNJAB
April 16, 2007
AMARJIT SINGH Vs. THE STATE OF PUNJAB
January 8, 2007
AMARJIT SINGH Vs. C.B.I.
October 16, 2007
AMARJIT SINGH AND ANR. Vs. KARNAIL SINGH AND ORS.
May 30, 2007
AMARPAL SINGH Vs. STATE OF PUNJAB
March 22, 2007
AMBA MAA MILLS Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION
April 20, 2007
AMI CHAND Vs. FOOD CORPORATION OF INDIA
January 17, 2007
AMIN CHAND, EX COOK 3/25 Vs. STATE OF HARYANA
May 23, 2007
AMIT Vs. STATE OF HARYANA
March 12, 2007
AMIT JAIN Vs. TARUNA JAIN
April 23, 2007
AMIT KUMAR ARORA Vs. STATE OF HARYANA
November 30, 2007
AMIT SETH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 24, 2007
AMRIK SINGH Vs. STATE OF PUNJAB
October 17, 2007
AMRIK SINGH Vs. JOINT DEVELOPMENT COMMISSIONER
May 10, 2007
AMRIK SINGH Vs. SURJIT KAUR
October 31, 2007
AMRIK SINGH ALIAS KALA Vs. STATE OF PUNJAB
April 28, 2007
AMRIK SINGH AND ANR. Vs. GURNAM SINGH AND ORS.
July 17, 2007
AMRIT LAL Vs. STATE OF HARYANA
January 18, 2007
AMRITSAR SWADESHI TEXTILES CORPORATION PVT. LTD. Vs. VINOD KRISHAN KHANNA
July 30, 2007
AMSONS LABORATORIES PVT LTD Vs. STATE OF HARYANA
March 16, 2007
ANCHAL JINDAL Vs. STATE OF PUNJAB
October 10, 2007
ANGREJ KAUR Vs. STATE OF HARYANA
April 24, 2007
ANGREJ SINGH Vs. STATE OF HARYANA
January 9, 2007
ANGREZ SINGH Vs. STATE OF PUNJAB
September 12, 2007
ANIL GOEL Vs. COMMISSIONER OF INCOME TAX
July 16, 2007
ANIL HANDA Vs. ASHOK KUMAR
August 13, 2007
ANIL KAKRIA Vs. SURJIT SINGH NALWA
March 2, 2007
ANIL KUMAR Vs. HARNEK SINGH
October 8, 2007
ANIL KUMAR Vs. SNEH JAIN
December 6, 2007
ANIL KUMAR Vs. UNION OF INDIA
September 25, 2007
ANIL KUMAR Vs. HARYANA FINANCIAL CORPORATION
March 26, 2007
ANIL KUMAR Vs. UNION OF INDIA AND OTHERS
December 14, 2007
ANIL KUMAR JAIN Vs. STATE OF PUNJAB
December 20, 2007
ANIL SINGH Vs. STATE OF PUNJAB
April 23, 2007
ANITA DEVI Vs. SATPAL
July 10, 2007
ANKUR SAXENA Vs. STATE OF HARYANA
July 17, 2007
ANMOL BAKERS PVT. LTD. Vs. STATE OF PUNJAB AND ORS.
December 6, 2007
ANOKH SINGH Vs. CENTRAL BANK OF INDIA
December 5, 2007
ANSHU KALRA Vs. VICE CHANCELLOR, PANJAB UNIVERSITY, CHANDIGARH
September 17, 2007
ANSHUL SINGH Vs. STATE OF HARYANA
November 17, 2007
ANU BALA Vs. RAJINDER KUMAR
January 9, 2007
ANUP TREHAN Vs. DEVI SAHAI
March 29, 2007
ANUPAM UPPAL Vs. STATE OF PUNJAB
March 22, 2007
ANURADHA SHARMA Vs. CHANDIGARH ADMINISTRATION AND ORS.
September 7, 2007
ANUSH Vs. UMED COOPERATIVE CREDIT AND SERVICE SOCIETY LTD
July 16, 2007
ANWAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
May 8, 2007
APOLLO BIO CHEM LTD Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION CHANDIGARH
March 16, 2007
ARCHANA SHARMA Vs. PRESIDING OFFICER, LABOUR COURT, CHANDIGARH
August 20, 2007
ARISUDANA SPINNING MILLS LTD. Vs. C.I.T.
July 31, 2007
ARJAN SINGH Vs. BACHAN SINGH
September 25, 2007
ARJAN SINGH Vs. SARWAN SINGH
February 13, 2007
ARJAN SINGH Vs. HARI SINGH
February 28, 2007
ARJAN SINGH BUDHIRAJA Vs. V.K. SHARMA
November 12, 2007
ARJUN Vs. STATE OF HARYANA
April 18, 2007
ARMY INSTITUTE OF HIGHER EDUCATION Vs. STATE OF PUNJAB AND ORS.
October 4, 2007
ARMY INSTITUTE OF LAW Vs. STATE OF PUNJAB
July 30, 2007
AROON PURIE Vs. STATE OF HARYANA
May 8, 2007
ARTINDER SINGH Vs. STATE OF PUNJAB
August 22, 2007
ARUN CHADHA Vs. SONI AGENCIES
August 27, 2007
ARUN KUMAR Vs. KULWANT KAUR
May 3, 2007
ARVINDER KAUR Vs. STATE OF PUNJAB
May 9, 2007
ASA NAND DHINGRA Vs. RAJNI GUPTA
September 17, 2007
ASEEM PHUTELA Vs. STATE OF PUNJAB
March 16, 2007
ASHA Vs. STATE OF PUNJAB
March 22, 2007
ASHA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
August 14, 2007
ASHARAFI DEVI MEMORIAL CHARITABLE TRUST Vs. RAM KUMAR
September 7, 2007
ASHOK AND ANR. Vs. STATE OF HARYANA
August 22, 2007
ASHOK KUMAR Vs. PRESIDING OFFICER
December 6, 2007
ASHOK KUMAR Vs. STATE OF PUNJAB
November 15, 2007
ASHOK KUMAR Vs. STATE OF HARYANA
August 31, 2007
ASHOK KUMAR Vs. STATE OF PUNJAB
March 26, 2007
ASHOK KUMAR Vs. MOTI RAM
October 19, 2007
ASHOK KUMAR Vs. OM PRAKASH
March 5, 2007
ASHOK KUMAR Vs. STATE OF PUNJAB
November 28, 2007
ASHOK KUMAR Vs. MOHINDER PAL SINGH
July 26, 2007
ASHOK KUMAR Vs. THE STATE OF PUNJAB AND ANR.
December 5, 2007
ASHOK KUMAR Vs. BUHUPINDER KUMAR
September 7, 2007
ASHOK KUMAR & SONS Vs. VIKAS MITTAL
August 27, 2007
ASHOK KUMAR AND ANR. Vs. SMT. SAVITRI DEVI AND ORS.
November 19, 2007
ASHOK KUMAR CHAWLA Vs. STATE OF PUNJAB
September 18, 2007
ASHOK KUMAR SACHDEVA Vs. HARISH MALIK
July 24, 2007
ASHWANI GUPTA Vs. UNION OF INDIA ETC.
January 18, 2007
ASHWANI KUMAR Vs. ROSHAN LAL AND ANR.
July 10, 2007
ASHWANI KUMAR Vs. HARYANA STATE AND OTHERS
May 15, 2007
ASI JAI KISHAN Vs. STATE OF HARYANA
April 18, 2007
ASRAF Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
May 24, 2007
ASSTT EXECUTIVE ENGINEER Vs. SAT PAL
March 22, 2007
ATAM PARKASH Vs. STATE OF HARYANA
March 16, 2007
ATAM VALVES (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
January 9, 2007
ATMA SINGH Vs. UNION OF INDIA
April 18, 2007
ATMA TUBE PRODUCTS LTD Vs. DEBT RECOVERY APPELLATE TRIBUNAL
November 2, 2007
ATMA TUBE PRODUCTS LTD. Vs. DEBT RECOVERY APPELLATE TRIBUNAL AND ORS.
August 6, 2007
ATTAR SINGH SANGWAN Vs. BANARSHI DASS
November 28, 2007
AUTOGAS INDIA Vs. STATE OF HARYANA AND ORS.
December 6, 2007
AVERY CYCLE INDUSTRIES LTD. Vs. COMMISSIONER OF INCOME TAX
January 19, 2007
AVINASH GUPTA Vs. COMMISSIONER OF INCOME TAX
July 10, 2007
AVJINDER SINGH SIBIA Vs. PRAKASH SINGH BADAL
October 29, 2007
AVTAR SINGH Vs. STATE OF HARYANA
July 24, 2007
AVTAR SINGH Vs. STATE OF PUNJAB
December 4, 2007
AVTAR SINGH Vs. STATE OF PUNJAB
September 12, 2007
AVTAR SINGH Vs. JASWINDER SINGH
July 12, 2007
AVTAR SINGH Vs. HARYANA WAREHOUSING CORPORATION, PANCHKULA
November 23, 2007
AVTAR SINGH Vs. AVTAR SINGH
February 6, 2007
AVTAR SINGH @ TARA Vs. STATE OF PUNJAB
July 5, 2007
AZAD AND ANOTHER Vs. STATE OF HARYANA
March 13, 2007
B MAHAJAN Vs. UNION OF INDIA AND OTHERS
November 23, 2007
B P BANSAL Vs. PUNJAB STATE FEDERATION OF CO-OP SUGAR MILLS LTD AND ANOTHER
February 20, 2007
BABA DHALL EDUCATION SOCIETY OF INDIA Vs. PUNJABI UNIVERSITY, PATIALA
September 25, 2007
BABA RANGI RAM PVT. LTD. Vs. UNION OF INDIA (UOI) AND ORS.
March 13, 2007
BABA SHADI RAM KATANIWALA Vs. PADAM DEV AUPLISH
May 1, 2007
BABLOO ALIAS BHAGAT SINGH Vs. STATE OF HARYANA
August 27, 2007
BABLU YADAVSTATE OF HARYANA Vs. STATE OF HARYANA
July 10, 2007
BABU RAM Vs. BANARSI DASS AND ANOTHER
July 26, 2007
BACHAN SINGH Vs. FINANCIAL COMMISSIONER
August 3, 2007
BACHAN SINGH AND OTHERS Vs. BANT SINGH AND OTHERS
February 26, 2007
BACHNI DEVI Vs. BALDEV RAJ
May 14, 2007
BADAL ALIAS VICKY Vs. STATE OF PUNJAB
January 18, 2007
BADWAL ELECTRONICS CENTRE Vs. STATE BANK OF INDIA
March 29, 2007
BAGICHA SINGH Vs. STATE OF PUNJAB
March 20, 2007
BAHADUR SINGH Vs. STATE OF PUNJAB
March 23, 2007
BAHADUR SINGH Vs. STATE OF HARYANA
October 1, 2007
BAHADUR SINGH Vs. AVTAR SINGH
February 21, 2007
BAHADUR SINGH Vs. STATE OF PUNJAB
March 21, 2007
BAJINDER ARYA Vs. UNION TERRITORY CHANDIGARH
April 17, 2007
BAKHSHISH SINGH AND OTHERS Vs. PARKASH
February 1, 2007
BAKSHI RAM Vs. STATE BANK OF PATIALA AND ORS.
December 21, 2007
BAKSHISH SINGH Vs. BARINDERJIT SINGH
December 21, 2007
BAL KISHAN Vs. PREM SINGH
March 14, 2007
BAL KISHAN Vs. STATE OF HARYANA
December 6, 2007
BAL KRISHAN Vs. STATE
April 17, 2007
BALBIR ALIAS BALBIR SINGH Vs. OM PARKASH
July 10, 2007
BALBIR CHAND Vs. STATE OF HARYANA
September 24, 2007
BALBIR KAUR Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
April 24, 2007
BALBIR SINGH Vs. STATE OF PUNJAB AND ORS.
September 5, 2007
BALBIR SINGH Vs. PRESIDING OFFICER, LABOUR COURT, LUDHIANA
August 21, 2007
BALBIR SINGH Vs. STATE OF HARYANA AND ORS.
December 4, 2007
BALBIR SINGH Vs. STATE OF HARYANA
March 9, 2007
BALBIR SINGH Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
March 8, 2007
BALBIR SINGH Vs. SUKRITI LIKHI
May 15, 2007
BALBIR SINGH Vs. STATE OF PUNJAB
March 29, 2007
BALBIR SINGH Vs. DARSHAN PAL SINGH
May 25, 2007
BALBIR SINGH Vs. STATE OF PUNJAB
March 19, 2007
BALBIR SINGH AND ORS. AND GURJIT SINGH Vs. THE MALWA GRAMIN BANK AND ORS.
August 30, 2007
BALBIR SINGH SEWAK Vs. KARAM SINGH
March 22, 2007
BALBIR SINGH WALIA Vs. STATE OF PUNJAB
July 30, 2007
BALDEV KAUR Vs. STATE OF PUNJAB
January 17, 2007
BALDEV KRISHAN AND ANOTHER Vs. SHIV KUMAR SAGGAR
January 22, 2007
BALDEV KRISHAN CHOPRA Vs. STATE OF PUNJAB
February 13, 2007
BALDEV KRISHAN SHUKLA Vs. STATE OF HARYANA
September 7, 2007
BALDEV RAJ Vs. HARBANS SINGH @ HARWARD SINGH
November 20, 2007
BALDEV SINGH Vs. PUNJAB AND SIND BANK
January 10, 2007
BALDEV SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 17, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
January 17, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
April 26, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
April 25, 2007
BALDEV SINGH Vs. GURDEV SINGH AND OTHERS
August 14, 2007
BALDEV SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR AND ANOTHER
October 4, 2007
BALDEV SINGH Vs. STATE OF PUNJAB AND OTHERS
July 5, 2007
BALDEV SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
May 18, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
March 20, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
April 5, 2007
BALDEV SINGH Vs. STATE OF PUNJAB
April 17, 2007
BALDEV SINGH Vs. SMT. KARTAR KAUR AND ORS.
July 30, 2007
BALJEET SINGH Vs. MANAGING DIRECTOR PEPSU ROAD TRANSPORT CORPORATION PATIALA
March 22, 2007
BALJEET SINGH Vs. STATE OF PUNJAB AND OTHERS
July 16, 2007
BALJINDER SINGH Vs. BIKKAR SINGH
December 17, 2007
BALJINDER SINGH Vs. STATE OF HARYANA
January 31, 2007
BALJINDER SINGH ALIAS BARJINDER SINGH Vs. JASBIR KUMAR AND ANR.
September 27, 2007
BALJINDER SINGH ALIAS LANDU Vs. STATE OF PUNJAB
March 22, 2007
BALJIT AND ANR. Vs. STATE OF HARYANA
February 23, 2007
BALJIT KAUR Vs. STATE OF HARYANA AND ANR.
January 18, 2007
BALJIT KAUR Vs. DARSHAN SINGH
April 17, 2007
BALJIT SINGH Vs. STATE OF PUNJAB
March 30, 2007
BALJIT SINGH Vs. STATE OF PUNJAB
March 29, 2007
BALJIT SINGH Vs. ARJAN SINGH
February 14, 2007
BALJIT SINGH Vs. STATE OF PUNJAB
May 1, 2007
BALJIT SINGH Vs. COMMISSIONER OF INCOME TAX AND ANR.
December 3, 2007
BALJIT SINGH @ GAGGU Vs. STATE OF PUNJAB
February 20, 2007
BALJIT SINGH, EX-CONSTABLE S/O KHAZAN SINGH R/O VILLAGE BEHARWAL POST OFFICE LOPOKE, DISTT AMRITSAR Vs. SENIOR SUPERINTENDENT OF POLICE, AMRITSAR
December 5, 2007
BALKAR SINGH Vs. STATE OF PUNJAB
September 26, 2007
BALKAR SINGH Vs. STATE OF HARYANA
August 29, 2007
BALKAR SINGH Vs. KEHAR SINGH
March 5, 2007
BALKAR SINGH Vs. STATE OF PUNJAB
April 19, 2007
BALMUKAND SINGH Vs. STATE OF PUNJAB
September 18, 2007
BALRAJ Vs. STATE OF HARYANA
March 29, 2007
BALRAJ ANTIL Vs. STATE OF HARYANA
November 5, 2007
BALRAJ SINGH Vs. STATE OF HARYANA
April 25, 2007
BALRAJ SINGH Vs. PRITAM SINGH AND ANOTHER
August 30, 2007
BALRAJ SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
November 15, 2007
BALVINDER KAUR Vs. STATE OF PUNJAB
March 21, 2007
BALVINDER SINGH Vs. BASAIKHI RAM SAINA RAM
October 10, 2007
BALWANT SINGH Vs. STATE OF PUNJAB
April 16, 2007
BALWANT SINGH Vs. STATE OF HARYANA
July 18, 2007
BALWANT SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
April 23, 2007
BALWANT SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 3, 2007
BALWANT SINGH SHER SINGH RICE MILLS Vs. STATE OF HARYANA
May 15, 2007
BALWINDER KAUR Vs. GURMUKH SINGH
January 19, 2007
BALWINDER KAUR Vs. STATE OF PUNJAB
March 12, 2007
BALWINDER KUMAR Vs. MADAN MOHAN
October 30, 2007
BALWINDER KUMAR Vs. STATE OF PUNJAB
March 13, 2007
BALWINDER SINGH Vs. MUNICIPAL COMMITTEE
August 16, 2007
BALWINDER SINGH Vs. STATE OF PUNJAB
January 22, 2007
BALWINDER SINGH AND ANR. Vs. STATE OF PUNJAB AND ORS.
September 24, 2007
BALWINDER SINGH AND OTHERS Vs. SURJIT SINGH AND OTHERS
August 21, 2007
BANARSI DASS GUPTA Vs. STATE BANK OF PATIALA
September 10, 2007
BANARSI LAL Vs. DIRECTOR GENERAL-CUM-INSPECTOR GENERAL OF POLICE, PUNJAB AND ANOTHERS
September 7, 2007
BANDEEP KAUR Vs. S. AVNEET SINGH
December 19, 2007
BANSA ALIAS MANSA Vs. STATE OF PUNJAB
March 16, 2007
BANSI LAL Vs. STATE OF HARYANA
April 23, 2007
BANT SINGH Vs. STATE OF PUNJAB
January 31, 2007
BANT SINGH Vs. THE STATE OF PUNJAB
September 12, 2007
BANTA SINGH Vs. SHER SINGH
October 29, 2007
BANWARI LAL Vs. SHRI SUNDRA
April 17, 2007
BANWARI LAL Vs. SUNDRA
April 7, 2007
BANWARI LAL Vs. MUNICIPAL COMMITTEE KANINA
January 15, 2007
BASANT LAL Vs. STATE OF PUNJAB
September 6, 2007
BEG RAJ AND ANR. Vs. STATE OF HARYANA
August 21, 2007
BEGRAJ Vs. STATE OF HARYANA
March 16, 2007
BELLISS INDIA LIMITED Vs. RAM CHAND GUPTA
April 24, 2007
BHAG SINGH Vs. GURMAIL KUMAR
September 7, 2007
BHAGO Vs. SATBIR
May 30, 2007
BHAGWAN ELECTRO PHOTOCOPIERS Vs. COMMR OF CUS , GURGAON
February 19, 2007
BHAGWAN KAUR Vs. STATE OF PUNJAB
November 30, 2007
BHAGWAN SINGH ALIAS BHAGWAN DASS Vs. SUDESH RANI
May 31, 2007
BHAGWANT SINGH Vs. STATE OF PUNJAB
April 24, 2007
BHAGWANTI & ORS Vs. KAMAL & ORS
September 18, 2007
BHAGWAT GITA FOUNDATION Vs. STATE OF HARYANA
September 27, 2007
BHAIYA RAM Vs. RAJESH KUMAR
March 12, 2007
BHAJAN KAUR Vs. STATE OF PUNJAB
November 17, 2007
BHAJAN LAL Vs. USHA RANI
August 8, 2007
BHAKRA BEAS MANAGEMENT BOARD Vs. DHANI RAM AND ORS.
August 1, 2007
BHALLE RAM Vs. HARYANA STATE ELECTRICITY BOARD ETC.
July 25, 2007
BHANI Vs. PUNJAB BUSINESS AND SUPPLY CO. PVT. LTD
August 3, 2007
BHANU PARTAP Vs. STATE OF HARYANA AND ORS.
November 15, 2007
BHARAT BHUSHAN Vs. RAM LAL
July 3, 2007
BHARAT BHUSHAN Vs. STATE BANK OF INDIA
April 20, 2007
BHARAT INDER SINGH CHAHAL Vs. STATE OF PUNJAB
June 1, 2007
BHARAT INDER SINGH CHAHAL Vs. STATE OF PUNJAB
July 11, 2007
BHARAT INSECTICIDES LTD Vs. STATE OF HARYANA
May 7, 2007
BHARAT PETROLEUM CORPORATION LTD. Vs. JAGAN NATH
May 4, 2007
BHARAT RICE AND AGRO MILLS Vs. STATE OF PUNJAB
March 17, 2007
BHARAT SANCHAR NIGAM LTD. Vs. PAWAN KUMAR GUPTA
July 12, 2007
BHARAT SHETH, DIRECTOR, INTEGRATED TECHNOLOGY SOLUTIONS PVT. LTD. AND ORS. Vs. STATE OF HARYANA AND ANR.
May 17, 2007
BHARTI Vs. STATE OF PUNJAB
March 17, 2007
BHATINDA CONSTRUCTION CO. Vs. UNION OF INDIA
March 14, 2007
BHAWANJIT SINGH Vs. JASWINDERJIT SINGH BHULLER
September 7, 2007
BHIKHA AND ORS. Vs. FAQIR CHAND
July 11, 2007
BHIKHAM CHAND AND OTHERS Vs. DEPUTY COMMISSIONER, GURDASPUR AND OTHERS
September 20, 2007
BHIM GARG Vs. THE DEBT RECOVERY TRIBUNAL-II, CHANDIGARH
August 21, 2007
BHIM SEN AND ORS. Vs. PAWAN KUMAR
October 5, 2007
BHINDER SINGH Vs. THE ZILA PARISHAD AND ANR.
May 28, 2007
BHIRA SINGH Vs. STATE OF HARYANA
July 27, 2007
BHIWANI IMPROVEMENT TRUST Vs. SHANKAR
December 19, 2007
BHOOR SINGH @ BALBIR SINGH Vs. HARDEV SINGH
February 12, 2007
BHULA Vs. STATE OF HARYANA AND ORS.
July 9, 2007
BHULLAR CONSTRUCTION COMPANY Vs. PUNJAB SMALL INDUSTRIES
March 20, 2007
BHUPAI MAN DAMAI Vs. STATE OF PUNJAB
March 9, 2007
BHUPESH KUMAR SHARMA Vs. MANOHAR KUMARI
January 23, 2007
BHUPINDER KAUR Vs. STATE OF PUNJAB
October 16, 2007
BHUPINDER KUMAR Vs. ANGREJ SINGH
March 23, 2007
BHUPINDER SINGH Vs. RAM NIWAS
April 23, 2007
BHUPINDER SINGH Vs. B.S. SEKHON
January 17, 2007
BHUPINDER SINGH Vs. MALIK SINGH MEHAR SINGH
November 14, 2007
BHUPINDER SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-1 AND ORS.
May 22, 2007
BHUPINDER SINGH Vs. PARGAT SINGH AND ANR.
October 4, 2007
BHUPINDER SINGH Vs. FINANCIAL COMMISSIONER AND SECRETARY TO GOVERNMENT OF PUNJAB, POWER DEPARTMENT
November 14, 2007
BHUPINDER SINGH CHAHAL Vs. STATE OF PUNJAB
September 17, 2007
BHUPINDER SINGH SEKHON Vs. STATE OF PUNJAB AND OTHERS
May 15, 2007
BHUPINDRA GRAM UDYOG SAMITI Vs. STATE OF PUNJAB
October 29, 2007
BIHARI LAL Vs. SHUBH ISHYA DEVI
March 13, 2007
BIJA RAM ALIAS BIJA Vs. RAJ KUMAR
May 30, 2007
BIJENDER KUMAR S/O JAGAN NATH Vs. KULBHUSHAN KAPOOR
November 21, 2007
BIKKAR SINGH Vs. STATE OF PUNJAB AND OTHERS
January 16, 2007
BIKRAM SINGH Vs. STATE OF PUNJAB
October 11, 2007
BIKRAMJIT SINGH Vs. STATE OF PUNJAB
July 4, 2007
BILLA (SURJIT SINGH) AND ORS. Vs. STATE OF PUNJAB
October 16, 2007
BIMAL KUMAR Vs. STATE OF PUNJAB
April 17, 2007
BIMAL YADAV Vs. BHUSHAN KUMAR BANSAL
April 23, 2007
BIMLA Vs. JASMER SINGH
October 4, 2007
BIMLA RANI Vs. LAND ACQUISITION TRIBUNAL, KAPURTHALA
August 10, 2007
BINDER PAL KAUR Vs. STATE OF PUNJAB
March 21, 2007
BINDER SINGH Vs. BABU RAM
March 1, 2007
BINDER SINGH Vs. STATE OF PUNJAB
March 22, 2007
BIPAN TALWAR Vs. PUNJAB STATE ELECTRICITY BOARD
January 9, 2007
BIRU Vs. NANHI
May 14, 2007
BISHAN DASS CHELA SEWA DASS Vs. GRAM PANCHAYAT OF VILLAGE BAKHTARI AND OTHERS
August 16, 2007
BISWAJIT SAHA AND OTHERS Vs. B R AMBEDKAR NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY) AND OTHERS
May 9, 2007
BOOTA RAM AND ANR. Vs. STATE OF PUNJAB
August 29, 2007
BOOTA SINGH Vs. OM PARKASH HARI CHAND
May 14, 2007
BRIJ BHAN GUPTA Vs. UNION OF INDIA (UOI) AND ANR.
February 14, 2007
BRIJ BHUSHAN TYAGI Vs. STATE OF HARYANA
August 22, 2007
BRIJ KISHORE Vs. SUMER CHAND
May 14, 2007
BRIJ LAL Vs. COMMISSIONER UNDER THE WORKMAN S
March 30, 2007
BUDH RAM Vs. STATE OF PUNJAB
March 7, 2007
BUDHEWAL CO-OPERATIVE SUGAR MILLS LTD. Vs. COMMISSIONER OF INCOME TAX
October 16, 2007
BUR SINGH AND OTHERS Vs. STATE OF PUNJAB
September 11, 2007
BUTA RAM Vs. STATE OF HARYANA
March 22, 2007
BUTA SINGH Vs. RAM SINGH
November 14, 2007
BUTA SINGH Vs. FINANCIAL COMMISSIONER
March 29, 2007
C C E , CHANDIGARH-II Vs. DHILLON KOOL DRINKS AND BEVERAGES LTD
December 10, 2007
C.D. SHAD AND ORS. Vs. STATE OF PUNJAB
October 29, 2007
CAPT. A.K. MAHINDRA AND ORS. Vs. STATE OF HARYANA AND ORS.
August 24, 2007
CENTRAL BANK OF INDIA Vs. JAI KISHAN
April 25, 2007
CENTRAL BOARD OF TRUSTEE Vs. RAGHAV FARM & RESORTS PVT LTD
October 3, 2007
CENTURION BANK OF PUNJAB Vs. MAHESH LAL
August 6, 2007
CHAJJU SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING
February 21, 2007
CHALTI Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, PANIPAT
October 9, 2007
CHAMAN LAL GOYAL Vs. KAUR SINGH
November 6, 2007
CHANAN SINGH Vs. SANTOKH SINGH
January 10, 2007
CHANAN SINGH Vs. ADDL. DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB
May 16, 2007
CHANAN SINGH Vs. STATE OF PUNJAB
January 8, 2007
CHANDAN Vs. LAKHI RAM
May 15, 2007
CHANDAN SINGH Vs. STATE OF HARYANA AND ORS.
December 19, 2007
CHANDER MOHAN SHARMA Vs. DEVI SHARMA
May 24, 2007
CHANDER MUKHI SHARMA Vs. RAJESH SOOD
September 18, 2007
CHANDER PAL SINGH Vs. STATE OF PUNJAB
May 21, 2007
CHANDGI Vs. JAI PARKASHA @ PARKASH
May 30, 2007
CHANDIMANDIR STONE CRUSHER Vs. NIRMALA DEVI
July 26, 2007
CHANDO DEVI Vs. STATE OF HARYANA AND OTHERS
July 9, 2007
CHANDRO DEVI Vs. SURESH SHARMA
July 26, 2007
CHANDU RAM Vs. MUNICIPAL COMMITTEE
October 31, 2007
CHARAN SINGH Vs. TEHAL SINGH
March 20, 2007
CHARAN SINGH Vs. STATE OF PUNJAB
July 5, 2007
CHARANJIT SINGH Vs. SUKHWINDER SINGH
March 16, 2007
CHARANJIT SINGH @ BITTU Vs. STATE OF PUNJAB
December 14, 2007
CHARNAMAT SINGH Vs. BAHADUR SINGH
August 17, 2007
CHATTAR SINGH Vs. STATE OF PUNJAB
September 5, 2007
CHET RAM Vs. GODAWARI
April 19, 2007
CHHAJJU Vs. RAGHBIR
April 25, 2007
CHHINDA Vs. STATE OF HARYANA
January 12, 2007
CHIMAN Vs. STATE OF HARYANA
March 13, 2007
CHINDER PAL KAUR Vs. GULAB KAUR
March 26, 2007
CHIRANJI LAL Vs. STATE OF PUNJAB
February 7, 2007
CHIRANJI LAL GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
March 1, 2007
CHUNI LAL Vs. STATE OF HARYANA
May 29, 2007
CIT Vs. JIWAN SINGH PARSHOTAM DASS
January 17, 2007
CIT Vs. RAIS AHMED AND CO
August 10, 2007
CIT Vs. ANJU BHAYANA
August 13, 2007
CIT Vs. URMILA CHADHA
December 20, 2007
CIT Vs. RAM KUMAR
January 22, 2007
CIT Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
February 13, 2007
CIT Vs. VINOD KUMAR GUPTA
February 28, 2007
CIT Vs. JAY BEE INDUSTRIES
September 20, 2007
CIT Vs. HERO CYCLES (P) LTD
December 21, 2007
COLLECTOR OF THE DISTRICT KAPURTHALA AND ANR. Vs. KIDAR NATH AND ANR.
August 24, 2007
COMMISSIONER Vs. B.C. KATARIA, GENERAL MANAGER, DHILLON KOOL DRINKS AND BEVERAGES LIMITED
September 6, 2007
COMMISSIONER OF C EX , Vs. VARINDER AGRO CHEMICAL LTD
March 20, 2007
COMMISSIONER OF C EX , CHANDIGARH Vs. C N C COMERCIAL LTD
October 30, 2007
COMMISSIONER OF C EX , DELHI-III Vs. ELECTROLUX KELVINATOR LTD
November 16, 2007
COMMISSIONER OF C EX , DELHI-III Vs. INNOVATIVE TECH PACK LTD
May 11, 2007
COMMISSIONER OF C EX , DELHI-III Vs. NORTHERN MINERALS LTD
August 23, 2007
COMMISSIONER OF C EX , DELHI-III Vs. CAPARO MARUTI LTD
September 10, 2007
COMMISSIONER OF C EX , DELHI-IV Vs. SUPER AUTO (I) LTD
October 16, 2007
COMMISSIONER OF C EX , DELHI-V Vs. PURE RICE LTD
April 19, 2007
COMMISSIONER OF C EX , JALANDHAR Vs. PUNJAB CASTINGS (P) LTD
May 4, 2007
COMMISSIONER OF C EX , LUDHIANA Vs. PUNJAB EXPORTS
April 20, 2007
COMMISSIONER OF C EX , LUDHIANA Vs. STEEL STRIPS LTD
August 19, 2007
COMMISSIONER OF C EX , ROHTAK Vs. S B PACKAGING LTD
March 12, 2007
COMMISSIONER OF C. EX. Vs. SATISH METAL CO.
February 1, 2007
COMMISSIONER OF C. EX. Vs. MODI OIL AND GENERAL MILLS
January 22, 2007
COMMISSIONER OF C. EX. Vs. OSAKA ALLOYS AND STEELS PVT. LTD.
January 21, 2007
COMMISSIONER OF C. EX. Vs. HAMCO INDUSTRIES PVT. LTD.
February 6, 2007
COMMISSIONER OF C. EX. Vs. BHARAT BOX FACTORY LTD.
March 1, 2007
COMMISSIONER OF C. EX. Vs. PFIZER LTD.
July 10, 2007
COMMISSIONER OF C. EX., LUDHIANA Vs. BEST DYEING
October 29, 2007
COMMISSIONER OF C. EX., ROHTAK Vs. INDO DANE TEXTILE INDUSTRIES
October 12, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. RANE NSK STEERING SYSTEMS LTD.
February 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. ALCATEL MODI NETWORK SYSTEM LIMITED
November 1, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. OMKAR STEEL TUBES (P) LTD. AND ANR.
August 28, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. NACHIKETA PAPER LIMITED
October 4, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. M H TEXTILES PVT LTD
August 20, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. POOJA FORGE LTD
November 19, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. SIGMA STEEL TUBES AND ANR.
August 16, 2007
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE Vs. DR. LAL PATH LAB (P) LTD.
September 14, 2007
COMMISSIONER OF CENTRAL EXCISE COMMISSIONERATE JALANDHAR Vs. CHIEF ENGINEER
April 16, 2007
COMMISSIONER OF CENTRAL EXCISE, JALANDHAR Vs. MAX G B LTD
November 12, 2007
COMMISSIONER OF CUS , AMRITSAR Vs. ENKAY (INDIA) RUBBER CO PVT LTD
March 8, 2007
COMMISSIONER OF CUSTOMS AMRITSAR Vs. HARINDER SINGH
August 30, 2007
COMMISSIONER OF CUSTOMS, AMRITSAR Vs. VALLABH DESIGN PRODUCTS
April 3, 2007
COMMISSIONER OF INCOME TAX Vs. VARSHA GOYAL
July 18, 2007
COMMISSIONER OF INCOME TAX Vs. BHARAT MEDICAL STORE
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. RIETA BISCUITS CO. (P) LTD.
August 17, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOKA STEEL INDUSTRIES & FLOUR MILLS
February 1, 2007
COMMISSIONER OF INCOME TAX Vs. SAT PAL AGGARWAL
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. GURU NANAK CONSTRUCTION CO.
March 1, 2007
COMMISSIONER OF INCOME TAX Vs. AMRIK SINGH SURINDER SINGH
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. BAWA SKIN COMPANY
July 26, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE CO-OPERATIVE BANK LTD.
July 3, 2007
COMMISSIONER OF INCOME TAX Vs. KHAZAN SINGH & BROS.
July 4, 2007
COMMISSIONER OF INCOME TAX Vs. A.S. AULAKH
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. SOOD HARVESTER
July 3, 2007
COMMISSIONER OF INCOME TAX Vs. DHIMAN IRON & STEEL CO. (P) LTD.
July 25, 2007
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN TOOLS & FORGINGS (P) LTD.
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. RAVI KUMAR
July 16, 2007
COMMISSIONER OF INCOME TAX Vs. LUDHIANA STEEL ROLL MILLS
September 13, 2007
COMMISSIONER OF INCOME TAX Vs. GURU NANAK MERCANTILE CO.
April 3, 2007
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAT GARG
April 19, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION LTD.
March 12, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT
February 13, 2007
COMMISSIONER OF INCOME TAX Vs. RAMESH BHAYANA
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. SEMICONDUCTOR COMPLEX LTD
January 23, 2007
COMMISSIONER OF INCOME TAX Vs. METALWAYS (P) LTD
February 28, 2007
COMMISSIONER OF INCOME TAX Vs. KULDIP INDUSTRIAL CORPORATION
April 4, 2007
COMMISSIONER OF INCOME TAX Vs. AVON CYCLES (P) LTD.
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. GUPTA ENGINEERING WORKS
August 3, 2007
COMMISSIONER OF INCOME TAX Vs. ROCKMAN CYCLE INDUSTRIES (P) LTD
August 17, 2007
COMMISSIONER OF INCOME TAX Vs. K.C. MALHOTRA
July 2, 2007
COMMISSIONER OF INCOME TAX Vs. VIR KHANNA
July 19, 2007
COMMISSIONER OF INCOME TAX Vs. AIR CRAFT RADIO CORPORATION
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. KULWANT INDUSTRIES
July 26, 2007
COMMISSIONER OF INCOME TAX Vs. S.A. BUILDERS (P) LTD
May 16, 2007
COMMISSIONER OF INCOME TAX Vs. JEETA KHAN
January 18, 2007
COMMISSIONER OF INCOME TAX Vs. RAJIV BHATARA
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. SH. LAXMI NARAIN
December 13, 2007
COMMISSIONER OF INCOME TAX Vs. PUNJAB STATE INDUSTRIAL DEVELOMENT CORN. LTD.
May 9, 2007
COMMISSIONER OF INCOME TAX Vs. SONAL BANSAL
December 17, 2007
COMMISSIONER OF INCOME TAX Vs. KARTAR SINGH AND CO. P. LTD.
December 12, 2007
COMMISSIONER OF INCOME TAX Vs. LEADER VALVES LTD.
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. LAKHWINDER SINGH
July 26, 2007
COMMISSIONER OF INCOME TAX Vs. SOHAN LAL CHHAJAN MAL
July 31, 2007
COMMISSIONER OF INCOME TAX Vs. ANUPAM KAPOOR
February 1, 2007
COMMISSIONER OF INCOME TAX Vs. ROHTAS
August 3, 2007
COMMISSIONER OF INCOME TAX Vs. HEMLA EMBROIDERY MILLS (P) LTD.
August 2, 2007
COMMISSIONER OF INCOME TAX Vs. ESS ESS KAY ENGG. CO. (P) LTD.
May 9, 2007
COMMISSIONER OF INCOME TAX Vs. MARKET COMMITTEE DHARIWAL
March 14, 2007
COMMISSIONER OF INCOME TAX Vs. RAM KUMAR
January 22, 2007
COMMISSIONER OF INCOME TAX Vs. NEW INDIA RUBBER & CHEMICAL INDUSTRIES
July 23, 2007
COMMISSIONER OF INCOME TAX Vs. VINOD KUMAR GUPTA
February 28, 2007
COMMISSIONER OF INCOME TAX Vs. K.L. POSWAL
September 7, 2007
COMMISSIONER OF INCOME TAX Vs. JAY BEE INDUSTRIES
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. JIWAN SINGH PARSHOTAM DASS
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. GARDHARA SINGH
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. MRS. ANJU BHAYANA
August 13, 2007
COMMISSIONER OF INCOME TAX Vs. JINDAL FINE INDUSTRIES
September 13, 2007
COMMISSIONER OF INCOME TAX Vs. K.L. POSWAL
September 1, 2007
COMMISSIONER OF INCOME TAX Vs. VANAIK SPINNING MILLS LTD.
December 11, 2007
COMMISSIONER OF INCOME TAX Vs. MUNJAL CASTINGS
December 13, 2007
COMMISSIONER OF INCOME TAX Vs. SMT. URMILA CHADHA
December 20, 2007
COMMISSIONER OF INCOME TAX Vs. MANOJ KUMAR SEKHRI
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. DEEP NURSING HOME AND CHILDREN HOSPITAL
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. BALBIR SINGH
July 2, 2007
COMMISSIONER OF INCOME TAX Vs. GIAN CHAND LABOUR CONTRACTORS
November 6, 2007
COMMISSIONER OF INCOME TAX Vs. CHANDIGARH INDUSTRIAL AND GENERAL DEVELOPMENT CORPORATION LTD.
November 1, 2007
COMMISSIONER OF INCOME TAX Vs. SANKALP WELFARE SOCIETY
August 14, 2007
COMMISSIONER OF INCOME TAX Vs. MANOHAR LAL BHARDWAJ
July 9, 2007
COMMISSIONER OF INCOME TAX Vs. VICTOR CYCLES P. LTD.
July 25, 2007
COMMISSIONER OF INCOME TAX Vs. NATIONAL MINING CO.
July 25, 2007
COMMISSIONER OF INCOME TAX Vs. LALLY MOTORS
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. PARAMJIT KAUR
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. H.P. COTTON TEXTILE MILLS LTD.
August 2, 2007
COMMISSIONER OF INCOME TAX Vs. SANT RAM MANGAT RAM
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. UPPER INDIA STEEL MANUFACTURING
January 16, 2007
COMMISSIONER OF INCOME TAX Vs. RAJ AND SAN DEEPS LTD.
February 1, 2007
COMMISSIONER OF INCOME TAX Vs. GURDASPUR HARDOCHHANNI CO-OP. L/C SOCIETY
February 22, 2007
COMMISSIONER OF INCOME TAX Vs. NAHAR SPINNING MILLS LTD.
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. BAL KRISHAN JAGDISH CHAND
July 12, 2007
COMMISSIONER OF INCOME TAX Vs. K.D. PRABHAKAR (HUF)
August 14, 2007
COMMISSIONER OF INCOME TAX Vs. SANTOSH MAHEY
March 1, 2007
COMMISSIONER OF INCOME TAX Vs. BAKEMANS HOME PRODUCTS
September 19, 2007
COMMISSIONER OF INCOME TAX Vs. UNIMAX LABORATORIES
July 9, 2007
COMMISSIONER OF INCOME TAX Vs. BANSAL ABHUSHAN BHANDAR
August 14, 2007
COMMISSIONER OF INCOME TAX Vs. KARANBIR SINGH
January 17, 2007
COMMISSIONER OF INCOME TAX Vs. PREM KUMAR BHAGAT
July 26, 2007
COMMISSIONER OF INCOME TAX Vs. PICCADILY AGRO INDUSTRIES LTD.
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. HARYANA LAND RECLAMATION DEVELOPMENT CORPORATION LTD
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. NAHAR EXPORTS LTD.
May 2, 2007
COMMISSIONER OF INCOME TAX Vs. HFCL INFOTEL LTD.
July 9, 2007
COMMISSIONER OF INCOME TAX Vs. LAKHANI RUBBER UDYOG LTD.
September 18, 2007
COMMISSIONER OF INCOME TAX CENTRAL LUDHIANA Vs. AVON CYCLES P LIMITED
March 25, 2007
COMMISSIONER OF INCOME TAX I CHANDIGARH Vs. METAL PRODUCTS OF INDIA CHANDIGARH
March 23, 2007
COMMISSIONER OF INCOME TAX PANCHKULA Vs. HARYANA TOURISM CORPORATION LTD
April 16, 2007
COMMISSIONER OF INCOME TAX, AMRITSAR Vs. JOLLY ENGINEERS & CONTRACTORS
January 10, 2007
COMMISSIONER OF INCOME TAX, FARIDABAD Vs. MOTOROLA INDIA LTD.
October 3, 2007
COMMISSIONER OF INCOME TAX, JALANDHAR-II, JALANDHAR Vs. NAKODAR CO-OP. SUGAR MILLS LTD.
December 17, 2007
COMMISSIONER OF INCOME TAX, PATIALA Vs. BHAWANI PLYWOOD (P.) LTD.
July 6, 2007
COMMISSIONER OF INCOME TAX, PATIALA Vs. SMT. VIDYA DEVI AMLOH
February 1, 2007
COMMISSIONER OF INCOME TAX, ROHTAK Vs. HUKAM CHAND & SONS
September 18, 2007
COMMISSIONER OF INCOME TAX-II, LUDHIANA Vs. HARNAM SINGH AND DARSHAN SINGH
March 15, 2007
COMMISSIONER OF INCOME TAX-III Vs. LAKHBIR SINGH
November 2, 2007
COMMISSIONER OF INCOME-TAX Vs. SUNDER DASS SETIA
January 17, 2007
COMMISSIONER OF INCOME-TAX Vs. O.C.M. (INDIA) LTD.
January 11, 2007
COMMISSIONER OF WEALTH TAX Vs. AMAR SINGH
October 3, 2007
COMMISSIONER OF WEALTH TAX, ROHTAK Vs. HEMLA EMBRODERY MILLS (P.) LTD.
August 7, 2007
COMMISSIONER, CUSTOMS Vs. LEADER VALVES, LTD.
March 15, 2007
COMMR OF C EX Vs. CARRIER AIRCON LTD
October 19, 2007
COMMR OF C EX , CHANDIGARH-I Vs. KANDHARI BEVERAGES LTD
December 3, 2007
COMMR OF C EX , LUDHIANA Vs. AGGARWAL COTTON GINNING INDUSTRIES
February 23, 2007
COMMR. OF C. EX. Vs. PATIENT SERVICE CENTRE
October 4, 2007
COMMR. OF C. EX., JALANDHAR Vs. INTERNATIONAL TRACTORS LTD.
October 30, 2007
COMMSSIONER OF INCOME TAX Vs. HARYANA MINERALS LTD
August 8, 2007
COMMUNIST PARTY, ROPAR Vs. SANT SARAN BHALLA
March 28, 2007
COMPETENT ENGINEERS Vs. COMMISSIONER OF C EX , JALANDHAR
January 25, 2007
CONTINENTAL CONSTRUCTION LIMITED Vs. STATE OF HARYANA AND ANR.
November 20, 2007
COURT ON ITS OWN MOTION Vs. UNION OF INDIA (UOI) AND ORS.
December 6, 2007
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
September 7, 2007
COURT ON ITS OWN MOTION Vs. STATE OF PUNJAB
October 31, 2007
CROWN STEEL INDUSTRIES Vs. EXCISE AND TAXATION OFFICER AND ORS.
October 11, 2007
CT GROUP OF INSTITUTIONS Vs. STATE OF PUNJAB
November 13, 2007
CWT Vs. AMAR SINGH
October 3, 2007
D K MAHAJAN Vs. K L MALHOTRA
March 23, 2007
D S RAWAT Vs. STATE OF PUNJAB
February 7, 2007
D.K. ANGRISH AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 21, 2007
DABWALI TRANSPORT CO. Vs. COMMISSIONER OF INCOME TAX
October 15, 2007
DADRI EDUCATION SOCIETY THROUGH ITS PRESIDENT, SHRI RAM KISHAN GUPTA Vs. SHRI PYARE LAL SON OF SHRI JAGAN NATH, CASTE MAHAJAN
December 5, 2007
DADU DAYALU MAHA SABHA Vs. MEHANT RAM NIWAS CHELA MAHANT JAMNA DASS AND ORS.
May 8, 2007
DAI RAM AND OTHERS Vs. COMMISSIONER ROHTAK AND OTHERS
February 22, 2007
DALBARA SINGH Vs. THE STATE OF PUNJAB AND ORS.
November 14, 2007
DALBIR KAUR Vs. MANJIT KAUR
October 31, 2007
DALBIR SINGH Vs. STATE OF PUNJAB
March 14, 2007
DALBIR SINGH Vs. THE STATE OF HARYANA
April 28, 2007
DALBIR SINGH Vs. STATE OF PUNJAB
September 25, 2007
DALBIR SINGH ALIAS BEERA Vs. STATE OF PUNJAB
January 22, 2007
DALIP SINGH Vs. FINANCIAL COMMISSIONER
November 6, 2007
DALJIT SINGH Vs. STATE OF PUNJAB
May 10, 2007
DALJIT SINGH AND ORS. Vs. STATE OF PUNJAB
October 18, 2007
DAMYANTI DEVI Vs. STATE OF HARYANA
February 14, 2007
DANIEL Vs. SECRETARY PUNJAB STATE ELECTRICITY BOARD
April 20, 2007
DANVANTI MUTUAL BENEFITS LIMITED Vs. STATE OF HARYANA
April 20, 2007
DARBAR PIR LAKH DATA Vs. NARINDERJIT KAUR AND ORS.
May 17, 2007
DARSHAN KUMARI Vs. STATE OF PUNJAB
February 28, 2007
DARSHAN LAL Vs. RAM PARSHAD
November 23, 2007
DARSHAN SINGH Vs. JAGRAJ SINGH
October 16, 2007
DARSHAN SINGH Vs. KARTAR SINGH
May 9, 2007
DARSHAN SINGH Vs. SURJIT SINGH
November 6, 2007
DARSHAN SINGH Vs. STATE OF HARYANA
March 21, 2007
DARSHAN SINGH AND ORS. Vs. RAM CHAND
September 19, 2007
DARSHANA Vs. STATE OF PUNJAB AND OTHERS
May 15, 2007
DARSHANA DEVI Vs. STATE OF PUNJAB
March 29, 2007
DARSHNA RANI Vs. BASHESHAR NATH TRUST
October 11, 2007
DAUALAT SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND OTHERS
January 25, 2007
DAULAT SINGH Vs. STATE OF PUNJAB
November 14, 2007
DAVINDER PRITPAL SINGH Vs. STATE OF PUNJAB
May 4, 2007
DAVINDER SINGH Vs. KEWAL KRISHAN
May 25, 2007
DAVINDER SINGH Vs. COMMISSIONER OF INCOME TAX
March 13, 2007
DAVINDER SINGH ALIAS BITU Vs. STATE OF PUNJAB
March 14, 2007
DAYA NAND Vs. STATE OF HARYANA AND ANR.
January 9, 2007
DAYA NAND (THROUGH JAIL) Vs. STATE OF HARYANA
February 27, 2007
DAYANAND Vs. STATE OF HARYANA
March 14, 2007
DEEP CHAND Vs. STATE OF HARYANA
September 14, 2007
DEEPAK Vs. STATE OF HARYANA
August 9, 2007
DEEPAK HANDA Vs. STATE OF HARYANA
March 19, 2007
DEEPAK SHARMA Vs. STATE OF PUNJAB
April 27, 2007
DEEPAK TALWAR Vs. HARYANA STATE AGRICULTURAL MARKETING BOARD
January 30, 2007
DELHI PUNJAB GOODS CARRIER PVT LTD Vs. BANK OF BARODA
November 29, 2007
DELTA INSECTICIDE LTD Vs. STATE OF HARYANA
March 16, 2007
DELTON CABLE EMPLOYEES UNION Vs. STATE OF HARYANA AND ANOTHER
November 28, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. EMBROCIA FARMS (P) LTD.
September 20, 2007
DEPUTY COMMISSIONER, MUKTSAR Vs. PRESIDING OFFICER, LABOUR COURT, BATHINDA
September 13, 2007
DEPUTY GENERAL MANAGER, PUNJAB MANDI BOARD Vs. AGGARWAL ROLLER FLOUR MILLS
July 31, 2007
DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE Vs. RANDHIR SINGH, EX CONSTABLE NO 60
February 1, 2007
DES RAJ Vs. SITA DEVI
February 7, 2007
DESH BANDHU BHALLA Vs. DARSHANA RANI
July 25, 2007
DESH BHAGAT DENTAL COLLEGE AND HOSPITAL Vs. STATE OF PUNJAB
October 12, 2007
DESH RAJ Vs. STATE OF HARYANA
April 27, 2007
DEV RAJ Vs. PRESIDING OFFICER, LABOUR COURT, UT CHANDIGARH
October 11, 2007
DEVENDER Vs. STATE OF HARYANA
March 22, 2007
DEVENDER KUMAR Vs. HARI RAM MEHTA
April 16, 2007
DEVI CHAND Vs. THE STATE OF HARYANA
March 29, 2007
DEVI DAYAL Vs. STATE OF PUNJAB
December 4, 2007
DEVINDER SINGH Vs. MUKHTIAR SINGH
September 14, 2007
DEVINDER SINGH Vs. STATE OF PUNJAB
March 26, 2007
DEVINDER SINGH AND ORS. Vs. PRESIDING OFFICER, DEBT RECOVERY TRIBUNAL-I AND ORS.
July 9, 2007
DEVINDERPAL Vs. STATE OF PUNJAB
August 21, 2007
DEVKI DEVI AND OTHERS Vs. GENERAL PUBLIC AND OTHERS
July 25, 2007
DHAN KAUR Vs. RAMESHWAR
December 4, 2007
DHAN SINGH Vs. SAJJAN AND ORS.
August 9, 2007
DHANNA SINGH Vs. BHAGWANT KAUR
May 11, 2007
DHANPATI DEVI Vs. GURBACHAN LAL
January 17, 2007
DHARAM PAL Vs. STATE OF HARYANA
May 29, 2007
DHARAM PAL Vs. HOSHIYAR SINGH
July 9, 2007
DHARAM PAL Vs. STATE OF HARYANA
August 28, 2007
DHARAM PAL Vs. STATE OF HARYANA AND OTHER
February 1, 2007
DHARAM PAUL Vs. MAINA DEVI
October 19, 2007
DHARAM SINGH Vs. KULDIP SINGH
October 1, 2007
DHARAMBIR Vs. STATE OF HARYANA
December 21, 2007
DHARAMBIR AND ORS. Vs. OMAXE HOUSING AND DEVELOPERS LTD. AND ANR.
November 5, 2007
DHARAMPAL Vs. STATE OF HARYANA
November 27, 2007
DHARAMPAL Vs. STATE OF HARYANA
March 13, 2007
DHARAMPAL SINGH Vs. THE UNION OF INDIA (UOI) AND ORS.
April 17, 2007
DHARAMVIR KHOSLA Vs. UNION OF INDIA
March 26, 2007
DHARINDER KUMAR Vs. STATE OF PUNJAB
April 18, 2007
DHARMENDER Vs. STATE OF HARYANA
October 15, 2007
DHARMENDRA SINGH AND ANR. Vs. THE DIRECTOR OF HIGHER EDUCATION AND ORS.
December 26, 2007
DHIAN SINGH Vs. SHEELA DEVI
November 21, 2007
DHIAN SINGH Vs. STATE OF PUNJAB AND ORS.
July 10, 2007
DHIRA Vs. STATE OF PUNJAB
April 18, 2007
DIDAR SINGH Vs. STATE OF HARYANA
February 6, 2007
DIDAR SINGH Vs. SINDER KAUR
October 10, 2007
DIDAR SINGH Vs. NIRMAL SINGH AND ORS.
August 17, 2007
DIDAR SINGH (DIED) (THROUGH HIS LRS., NAMELY HARBANS KAUR AND ORS.) Vs. JALANDHAR IMPROVEMENT TRUST
April 19, 2007
DIDAR SINGH AND ORS. Vs. STATE OF PUNJAB
December 20, 2007
DIKSHA RANI Vs. DEEP CHAND
August 1, 2007
DILAWAR SINGH Vs. PANKAJ JOSHI
February 21, 2007
DILBAG SINGH Vs. STATE OF HARYANA
October 4, 2007
DILBAGH SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANR.
August 29, 2007
DILBAGH SINGH Vs. HARYANA VIDYUT PRASARAN NIGAM LTD
September 24, 2007
DILIP SINGH Vs. JAGDISH SINGH
May 22, 2007
DINA NATH Vs. THE FINANCIAL COMMISSIONER, REVENUE
August 1, 2007
DINESH Vs. STATE OF HARYANA
April 24, 2007
DINESH Vs. LAL SINGH
March 6, 2007
DINESH Vs. STATE OF HARYANA
April 28, 2007
DINESH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
November 1, 2007
DINESH MILK, FEROZEPUR JHIRKA Vs. DAKSHIN HARYANA BIJLI VITRAN NIGAM
May 15, 2007
DIRECTOR AND WARDEN OF FISHERIES, PUNJAB, CHANDIGARH Vs. SANT KAUR @ BASANT KAUR AND ANOTHER
August 14, 2007
DIRECTOR MAHARAJ AGARSEN MEDICAL RESEARCH AND EDUCATION SOCIETY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, HISAR
November 16, 2007
DISTRICT MANAGER Vs. WORKMAN BHIRA RAM
August 28, 2007
DIVISIONAL FOREST OFFICER Vs. SARBATI AND ANR.
December 6, 2007
DIWAN CHAND Vs. KULDIP KUMAR MEHTA
December 3, 2007
DLF HOUSING AND CONSTRUCTION LTD. Vs. THE STATE OF HARYANA
May 28, 2007
DOONI CHAND Vs. STATE OF PUNJAB
August 2, 2007
DORAHA AGRO FOODS Vs. STATE OF PUNJAB AND ORS.
July 24, 2007
DR. BALWINDER SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
July 9, 2007
DR. GURCHARAN SINGH Vs. PUNJABI UNIVERSITY AND ORS.
February 22, 2007
DR. H.K. TEWARI Vs. THE PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
December 6, 2007
DR. HARDEEP SINGH Vs. STATE OF PUNJAB AND ORS.
November 14, 2007
DR. KAMAL SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
May 1, 2007
DR. MANISH SETHI AND ORS. Vs. STATE OF PUNJAB AND ORS.
May 24, 2007
DR. PRIYA GARG Vs. STATE OF PUNJAB AND ORS.
July 11, 2007
DR. RAJ DULARI GARG, P.C.M.S.-II Vs. THE STATE OF PUNJAB AND ANR.
December 5, 2007
DR. RAJINDER SINGH RIKHI Vs. STATE OF PUNJAB AND ANR.
November 14, 2007
DR. SAHIB SINGH AND SONS THROUGH ITS PARTNER, MRS. DEEPA SAHIB SINGH Vs. MGF (INDIA) LIMITED THROUGH ITS AUTHORISED REPRESENTATIVE SH. SANJEEV SHARMA
August 28, 2007
DR. SHOBHA RANI DHIMAN Vs. PUNJABI UNIVERSITY AND ORS.
December 13, 2007
DR. SWARAN SHARMA Vs. STATE OF HARYANA AND ANR.
August 29, 2007
DR. V.K. CHADHA AND ANR. Vs. SATNAM SINGH DUA AND ANR.
October 19, 2007
DR. VIJENDER SINGH RAPARIA Vs. STATE OF HARYANA AND OTHERS
January 25, 2007
DURGA FURNITURE AND BODY BUILDERS PRODUCTION COOP Vs. REGISTRAR, COOP SOCIETIES AND ANR
April 28, 2007
E.C.E. INDUSTRIES LIMITED Vs. STATE OF PUNJAB
December 20, 2007
EKTA Vs. VISHAL SINGLA
December 19, 2007
ELECTRA (JAIPUR) LTD., JAIPUR Vs. PUNJAB STATE ELECTRICITY BOARD
February 5, 2007
EMCO LTD Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD
March 23, 2007
EMM ENN ASSOCIATES Vs. COMMANDER WORKS ENGINEER ETC.
March 12, 2007
ER GURNAM SINGH BAJWA Vs. P S E B
November 1, 2007
ER INDERJIT SINGH BAJWA Vs. STATE OF PUNJAB AND ORS.
February 22, 2007
ESCOTEL MOBILE COMMUNICATION LTD. Vs. STATE OF HARYANA
July 20, 2007
ESCOTEL MOBILE COMMUNICATIONS LTD. Vs. THE STATE OF HARYANA AND ORS.
July 5, 2007
EX. HEAD CONSTABLE TARA SINGH Vs. STATE OF PUNJAB AND ORS.
November 5, 2007
EXECUTIVE ENGINEER Vs. RAMDHARI
December 6, 2007
EXECUTIVE ENGINEER H U D A Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CUM LABOUR COURT
July 5, 2007
EXECUTIVE ENGINEER NO. 2, HUDA AND ORS. Vs. SH. SURESH AND ANR.
July 9, 2007
EXECUTIVE ENGINEER, HARYANA STATE AGRICULTURE MARKETING BOARD, PANIPAT Vs. RAVINDER SINGH KADYAN
December 7, 2007
EXECUTIVE OFFICER, MUNICIPAL COUNCIL Vs. SARABJIT BHANDARI
August 31, 2007
FALCON TEXTILES LTD Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE
March 21, 2007
FAQIR CHAND Vs. STATE OF PUNJAB
April 16, 2007
FAQIR SINGH Vs. STATE OF PUNJAB
February 9, 2007
FATEH CHAND Vs. MAHANT DWARKA DASS CHELA MAHANT KARAM PARKASH, MOHATMIM DERA SMADH BABA GIANI
August 1, 2007
FCS SOFTWARE SOLUTIONS LTD. Vs. LA MEDICAL DEVICES LTD.
October 15, 2007
FIRM BOMBAY TRADING COMPANY Vs. BIMLA DEVI
May 31, 2007
FIX AND FIT TOOLS INTERNATIONAL Vs. PUNJAB FINANCIAL CORPORATION AND ANR.
November 1, 2007
FOOD CORPORATION OF INDIA Vs. PRESIDING OFFICER CENTRAL GOVERMENT INDUSTRIAL
October 31, 2007
FRIENDS EXPORTS Vs. JT DIR GENERAL OF FOREIGN TRADE, LUDHIANA
May 30, 2007
G S RANA Vs. F C I
March 29, 2007
G.K. GAMBHIR Vs. STATE OF PUNJAB
October 1, 2007
G.K. TRADERS, ALWALPUR AND ANOTHER Vs. SARVJIT SINGH SODHI
March 2, 2007
G.R. INDUSTRIES PVT. LTD. Vs. PUNJAB FINANCIAL CORPORATION
April 30, 2007
GAGANDEEP SINGH Vs. PUNJAB TECHNICAL UNIVERSITY
September 17, 2007
GAJE SINGH Vs. SMT. NARESHO
September 5, 2007
GAJJAN SINGH Vs. VIRSA SINGH
March 28, 2007
GAJRAJ Vs. KARAMJEET SINGH
September 18, 2007
GANESH Vs. STATE OF HARYANA
March 22, 2007
GANESHA Vs. STATE OF HARYANA
January 12, 2007
GANGA DAN Vs. STATE OF HARYANA
December 14, 2007
GANGA RAM Vs. STATE OF PUNJAB AND ANOTHER
July 18, 2007
GANGA SINGH Vs. MEWA SINGH
October 31, 2007
GARG STEEL Vs. PUNJAB FINANCIAL CORPORATION AND ORS.
February 22, 2007
GAURAV CHOPRA Vs. STATE OF HARYANA
April 20, 2007
GAURAV GARG Vs. PAWAN KUMAR
March 16, 2007
GAURAV KAPOOR Vs. STATE OF HARYANA
April 24, 2007
GAYATRI ENGG. CO. Vs. INDIAN OIL CORPORATION LTD.
July 25, 2007
GCS COMPUTER TECH. PVT. LTD. Vs. STATE OF HARYANA
May 31, 2007
GEETA CHOPRA ALIAS SANGITA Vs. MADAN LAL
July 10, 2007
GENERAL MANAGER PUNJAB ROADWAYS Vs. GURDEV SINGH
July 24, 2007
GENERAL MANAGER, HARYANA ROADWAYS HISAR DEPOT, HISAR Vs. RAGHUBIR SINGH
October 11, 2007
GENERAL MANAGER, PUNJAB ROADWAYS, TARN TARAN Vs. SARDAR MASIH & ANOTHER
March 14, 2007
GHANSHYAM DASS Vs. STATE BANK OF PATIALA
December 21, 2007
GIAN CHAND Vs. BALDEV RAJ
February 23, 2007
GIAN CHAND Vs. LACHMAN DASS
May 9, 2007
GIAN DEVI Vs. NARENDER KUMAR AHUJA
April 27, 2007
GIAN KAUR AND OTHERS Vs. UNION OF INDIA
July 23, 2007
GIAN PARKASH SOOD Vs. BRIJ LAL TILAK RAJ
December 7, 2007
GIAN SINGH Vs. ATMA SINGH
April 18, 2007
GIAN SINGH Vs. SUKHWINDER KAUR
November 23, 2007
GIAN SINGH Vs. STATE OF PUNJAB
May 28, 2007
GIANI RAM Vs. OMPATI
October 29, 2007
GINNI DEVI Vs. UNION OF INDIA
February 5, 2007
GIRDHARI LAL Vs. STATE OF PUNJAB
January 23, 2007
GIREESH KUMAR Vs. GOVERNMENT OF INDIA
November 27, 2007
GOBINDER SINGH Vs. JASPAL KAUR AND ORS.
October 31, 2007
GOEL DIE CAST LTD. Vs. COMMISSIONER OF INCOME TAX (APPEALS)
April 20, 2007
GOLI Vs. GRAM PANCHAYAT
February 14, 2007
GOMTI Vs. PURSHOTAM
July 23, 2007
GOPAL KRISHAN Vs. GENERAL PUBLIC
April 18, 2007
GOYAL FURNACE (P) LTD Vs. STATE OF PUNJAB
October 5, 2007
GRAM PANCHAYAT Vs. COMMISSIONER, AMBALA DIVISION
April 20, 2007
GRAM PANCHAYAT Vs. JAGDISH CHAND
August 7, 2007
GRAM PANCHAYAT FATTUWALA Vs. STATE OF PUNJAB
April 16, 2007
GRAM PANCHAYAT LAKHOWAL KHURD Vs. JOINT DEVELOPMENT COMMISSIONER, PUNJAB AND OTHERS
February 12, 2007
GRAM PANCHAYAT OF VILLAGE FATEHABAD THROUGH ITS SARPANCH SHRI BEWA SINGH Vs. SHIROMANI GURDWARA PARBANDAK COMMITTEE AND ORS.
August 8, 2007
GRAM PANCHAYAT, VILL. PAHARIPUR Vs. DIDAR SINGH
January 15, 2007
GRAM VIKAS SABHA, BARNALA KALAN Vs. PUNJAB WAKF BOARD
April 16, 2007
GUGAN Vs. STATE OF HARYANA
September 18, 2007
GUJARAT AMBUJA CEMENTS LTD. AND ORS. Vs. THE STATE OF HARYANA
August 30, 2007
GUJRI ALIAS BIMLA Vs. LILLU ALIAS MOHAN LAL
December 21, 2007
GULSHAN KUMAR Vs. KRISHNA WATI
March 26, 2007
GULZAR SINGH Vs. STATE OF PUNJAB
April 17, 2007
GULZAR SINGH Vs. STATE OF PUNJAB
August 30, 2007
GURBACHAN KAUR Vs. MOHINDER KUMAR
March 28, 2007
GURBACHAN SINGH Vs. MARKET COMMITTEE DERA BABA NANAK
March 23, 2007
GURBACHAN SINGH Vs. STATE OF PUNJAB
March 29, 2007
GURBACHAN SINGH Vs. PUNJABI UNIVERSITY AND OTHERS
February 22, 2007
GURBACHAN SINGH JAGGI Vs. COMMISSIONER OF INCOME TAX
September 7, 2007
GURBAJ SINGH ALIAS BAJA Vs. STATE OF HARYANA
March 6, 2007
GURBAKHASH SINGH Vs. JOINT DIRECTOR PANCHAYAT AND OTHERS
May 31, 2007
GURBAKSHISH SINGH Vs. PUNJAB STATE AGRICULTURAL PRODUCE MARKETING BOARD
March 26, 2007
GURBAX SINGH (DIED) THROUGH LRS. Vs. KARNAIL SINGH
September 19, 2007
GURBAX SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 19, 2007
GURBHEJ SINGH Vs. STATE OF PUNJAB
March 22, 2007
GURCHARAN KAUR Vs. TILAK RAJ
October 16, 2007
GURCHARAN NARANG Vs. THE STATE BANK OF INDIA AND ORS.
December 21, 2007
GURCHARAN SINGH Vs. STATE OF HARYANA
March 22, 2007
GURCHARAN SINGH ALIAS CHARNA Vs. STATE OF PUNJAB
March 20, 2007
GURDAS SINGH Vs. DALBIR SINGH
April 18, 2007
GURDAYAL Vs. SANT LAL
February 7, 2007
GURDEEP KAUR Vs. TARSEM SINGH
November 16, 2007
GURDEEP SINGH Vs. DERA GOSSIAN
September 11, 2007
GURDEEP SINGH Vs. STATE OF HARYANA
March 17, 2007
GURDEV SINGH Vs. UNION OF INDIA (UOI) AND ORS.
July 30, 2007
GURDEV SINGH Vs. STATE OF HARYANA AND ANOTHER
January 9, 2007
GURDEV SINGH Vs. STATE OF PUNJAB
December 20, 2007
GURDEV SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
July 26, 2007
GURDIAL CHAND SHARMA Vs. SATISH MAHENDRU
November 22, 2007
GURDIAL KAUR Vs. DALBIR SINGH
January 25, 2007
GURDIAL SINGH Vs. RAJESHWAR DAYAL
October 10, 2007
GURDIAL SINGH Vs. HAZURA SINGH
August 6, 2007
GURDIAL SINGH Vs. THE PRESIDING OFFICER, LABOUR COURT AND ORS.
July 10, 2007
GURDIAL SINGH, Vs. STATE OF PUNJAB AND ORS.
November 5, 2007
GURDIP KAUR Vs. MANOJ KUMAR
July 24, 2007
GURDIP SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
December 10, 2007
GURDWARA SHAHID BABA SANGAT SINGH Vs. SURINDER KAUR
October 15, 2007
GURINDER KAUR Vs. SUB DIVISIONAL MAGISTRATE AND ORS.
December 19, 2007
GURINDER SINGH Vs. BHUPINDER KAUR
December 5, 2007
GURINDER SINGH Vs. STATE OF PUNJAB
February 21, 2007
GURJANT SINGH Vs. THE STATE OF PUNJAB
September 5, 2007
GURJANT SINGH Vs. STATE OF PUNJAB
May 21, 2007
GURJIT KAUR Vs. HAKAM SINGH
April 24, 2007
GURJIT SINGH Vs. AMRINDER SINGH
May 10, 2007
GURMAIL SINGH Vs. STATE OF PUNJAB
July 31, 2007
GURMAIL SINGH Vs. STATE OF PUNJAB
November 19, 2007
GURMAIL SINGH @ MELA Vs. STATE OF PUNJAB
March 6, 2007
GURMEET KAUR Vs. STATE OF HARYANA
July 4, 2007
GURMEET KAUR DHILLON Vs. APPELLATE TRIBUNAL FOR FOREIGN EXCHANGE
April 3, 2007
GURMEET SINGH Vs. CHANDIGARH TRANSPORT UNDERTAKING
January 9, 2007
GURMEET SINGH Vs. STATE OF PUNJAB
May 7, 2007
GURMEET SINGH Vs. FINANCIAL COMMISSIONER
May 29, 2007
GURMEET SINGH Vs. STATE OF PUNJAB
May 8, 2007
GURMEET SINGH ALIAS KALA Vs. STATE OF PUNJAB
March 1, 2007
GURMIT SINGH Vs. STATE OF PUNJAB
August 13, 2007
GURMIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
October 10, 2007
GURMUKH SINGH Vs. DIRECTOR RURAL DEVELOPMENT & PANCHAYATS
December 4, 2007
GURNAM BINDRA SINGH Vs. H.I.S GREWAL, DEPUTY COMMISSIONER-CUM-ELECTION TRIBUNAL
May 31, 2007
GURNAM SINGH Vs. STATE OF PUNJAB AND ORS.
July 10, 2007
GURNAM SINGH Vs. STATE OF PUNJAB
September 28, 2007
GURNAM SINGH Vs. STATE OF PUNJAB
October 1, 2007
GURNAM SINGH Vs. STATE OF HARYANA
April 23, 2007
GURPAL SINGH SON OF LATE SHRI GANDA SINGH SON OF HARI SINGH AND BARINDER SINGH SON OF GURPAL SINGH Vs. BALJIT SINGH SON OF JAGJIT SINGH SON OF HARGOBIND SINGH AND ORS.
August 31, 2007
GURPARTAP SINGH Vs. RAJINDER KUMAR
May 28, 2007
GURPREET SINGH Vs. STATE OF PUNJAB
April 23, 2007
GURPREET SINGH ALIAS GOPI Vs. STATE OF PUNJAB
March 16, 2007
GURSHARANJIT SINGH Vs. STATE OF PUNJAB
February 5, 2007
GURTEJ SINGH Vs. VIJAY KUMAR
August 24, 2007
GURUDEV OVERSEAS LIMITED Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
November 21, 2007
H K TEWARI Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS
December 6, 2007
H.C. DAYA RAM AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
December 18, 2007
H.M.T. LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES AND ORS.
October 8, 2007
HAJRA Vs. BASHIR AHMED
May 9, 2007
HAKAM SINGH Vs. FINANCIAL COMMISSIONER
September 12, 2007
HAKAM SINGH Vs. STATE OF PUNJAB
January 12, 2007
HAKIKAT RAI Vs. STATE OF PUNJAB
March 16, 2007
HANS RAJ Vs. STATE OF PUNJAB
April 5, 2007
HANS RAJ Vs. ANIL SACHDEVA
April 18, 2007
HANS RAJ Vs. BANTA RAM
August 10, 2007
HANS RAJ ARORA Vs. DISTRICT RED CROSS SOCIETY AND ANR.
May 7, 2007
HANUMAN Vs. THE REGISTRAR CO-OPERATIVE SOCIETIES AND ORS.
November 15, 2007
HANUMAN Vs. STATE OF HARYANA
April 4, 2007
HAR LAL Vs. COLLECTOR
March 20, 2007
HARBANS KAUR Vs. STATE OF PUNJAB
March 13, 2007
HARBANS KAUR Vs. STATE OF PUNJAB
November 15, 2007
HARBANS LAL Vs. PARDIP KUMAR
September 18, 2007
HARBANS LAL KHULLAR Vs. HARBHAJAN SINGH
February 5, 2007
HARBANS SINGH Vs. SOWINDER KAUR
February 5, 2007
HARBANS SINGH Vs. THE FINANCIAL COMMISSIONER, APPEALS-I, PUNJAB
May 8, 2007
HARBANS SINGH Vs. STATE OF PUNJAB
March 29, 2007
HARBANS SINGH Vs. STATE OF PUNJAB
March 1, 2007
HARBANS SINGH Vs. STATE OF PUNJAB
January 12, 2007
HARBHAJAN ALIAS BHAJJI Vs. HARYANA STATE
April 18, 2007
HARBHAJAN KAUR Vs. STATE OF PUNJAB
March 26, 2007
HARBHAJAN KAUR Vs. BALDEV SINGH
October 4, 2007
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 16, 2007
HARBHAJAN SINGH Vs. JOGINDER SINGH
March 29, 2007
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 21, 2007
HARBINDER SINGH DHILON Vs. UNION TERRITORY
July 25, 2007
HARCHARAN SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD & ANOTHER
March 26, 2007
HARDEV SINGH Vs. FINANCIAL COMMISSIONER AND OTHERS
August 2, 2007
HARDEV SINGH Vs. HARDAYAL
April 4, 2007
HARDEV SINGH Vs. SATNAM KAUR
January 12, 2007
HARDEV SINGH Vs. STATE OF PUNJAB
July 12, 2007
HARDWARI Vs. STATE OF HARYANA
February 28, 2007
HARDWARI Vs. STATE OF HARYANA
February 7, 2007
HARDWARI LAL Vs. HINDUSTAN MACHINE TOOLS LIMITED AND ANR.
February 28, 2007
HARI CHAND Vs. KAUSHALYA DEVI ETC.
April 30, 2007
HARI JAI SINGH Vs. JATINDER MOHAN BAJAJ
May 23, 2007
HARI KRISHAN Vs. STATE OF PUNJAB
April 25, 2007
HARI LAL Vs. STATE OF PUNJAB
February 23, 2007
HARI RAJ SINGH Vs. PIARA SINGH
March 12, 2007
HARI RAM AND ORS. Vs. STATE OF HARYANA
April 2, 2007
HARI SINGH Vs. LAND ACQUISITION COLLELCTOR
December 10, 2007
HARI SINGH @ BHURIA Vs. STATE OF HARYANA
March 2, 2007
HARINDERPAL SINGH Vs. STATE OF PUNJAB
August 24, 2007
HARJINDER SINGH Vs. SUKHDEV KAUR
September 27, 2007
HARJIT KAUR Vs. JASWINDER SINGH BHOGAL
December 6, 2007
HARJIT KAUR Vs. KARTAR KAUR
April 3, 2007
HARJIT SINGH Vs. STATE OF PUNJAB
November 26, 2007
HARMANBIR SINGH Vs. STATE OF PUNJAB
October 29, 2007
HARMESH LAL Vs. STATE OF PUNJAB
March 14, 2007
HARMINDER SINGH Vs. PUNJAB AND SIND BANK
October 15, 2007
HARMINDER SINGH AND ANR. Vs. STATE BANK OF INDIA
September 24, 2007
HARMIT SINGH Vs. UNION TERRITORY, CHANDIGARH
July 25, 2007
HARNAM DASS Vs. STATE OF PUNJAB
August 24, 2007
HARNAM SINGH Vs. BALWINDER SINGH
July 12, 2007
HARNEK SINGH Vs. KANSI RAM
November 16, 2007
HARNEK SINGH S/O LATE KAKA SINGH Vs. STATE OF PUNJAB
December 20, 2007
HARPAL SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
October 15, 2007
HARPAL SINGH Vs. ASST. COLLECTOR, 2ND GRADE
January 30, 2007
HARPAL SINGH Vs. STATE OF U T CHANDIGARH
March 28, 2007
HARPAL SINGH Vs. SUKHDEV SINGH
April 23, 2007
HARPAL SINGH Vs. STATE OF PUNJAB
March 23, 2007
HARPHOOL SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB
September 19, 2007
HARPREET KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES, FARIDKOT
September 17, 2007
HARPREET KAUR Vs. STATE OF PUNJAB
November 17, 2007
HARPREET SINGH Vs. STATE OF HARYANA
August 31, 2007
HARPREET SINGH SON OF GURDIAL SINGH Vs. PUNJAB AND SIND BANK
May 16, 2007
HARSH BALA TALWAR Vs. PUNJAB UNIVERSITY, CHANDIGARH
September 11, 2007
HARUN AND ANOTHER Vs. THE STATE OF HARYANA
September 20, 2007
HARYANA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
September 6, 2007
HARYANA FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR
July 3, 2007
HARYANA FINANCIAL CORPORATION Vs. KULWANT KAUR
March 16, 2007
HARYANA FOREST DEVELOPMENT CORPORATION, HISAR AND ANOTHER Vs. RAJBIR SINGH AND ANOTHER
February 1, 2007
HARYANA SHEET GLASS LIMITED Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER
March 23, 2007
HARYANA STATE Vs. BALWAN SINGH
April 4, 2007
HARYANA STATE AGRICULTURAL MARKETING BOARD Vs. SATNARAIN AND ANR.
January 24, 2007
HARYANA STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION FEDERATION LTD , PANCHKULA (HAFED) Vs. PRESIDING OFFICER
October 19, 2007
HARYANA STATE ELECTRICITY BOARD Vs. R D GOYAL
March 28, 2007
HARYANA STATE ELECTRICITY BOARD STEEL STRUCTURE FABRICATION WORKSHOP Vs. ASSISTANT COLLECTOR CUSTOMS AND CENTRAL EXCISE
March 23, 2007
HARYANA STATE ELECTRICITY BOARD, STEEL STR FAB WORKSHOP Vs. ACC & CE
March 23, 2007
HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL-CUM-LABOUR, COURT GURGAON
November 16, 2007
HARYANA URBAN DEVELOPMENT AUTHORITY Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL CUM LABOUR COURT, GURGAON
December 5, 2007
HARYANA VIDYUT PARSARAN NIGAM LIMITED AND ANR. Vs. LT. COL. HOSHIAR SINGH
December 6, 2007
HARYANA VIDYUT PRASARAN NIGAM Vs. LAJWANTI
September 10, 2007
HASHMAT Vs. MOHAMMAD
March 30, 2007
HAWA SINGH Vs. PUNJAB NATIONAL BANK
September 20, 2007
HAZARI AND OTHERS Vs. COLLECTOR, ROHTAK AND OTHERS
August 22, 2007
HAZARI LAL Vs. HARYANA KHADI & VILLAGE INDS. BOARD
April 17, 2007
HC SODHI LAL Vs. STATE OF PUNJAB
April 24, 2007
HEERA SINGH Vs. STATE OF HARYANA
March 13, 2007
HEM CHANDER Vs. STATE OF HARYANA
February 12, 2007
HEMANT KUMAR VASHISHT Vs. BEENA JAI
March 12, 2007
HET RAM Vs. PEPSU ROAD TRANSPORT CORPN. AND ORS.
September 6, 2007
HIMMAT SINGH Vs. STATE OF PUNJAB
May 4, 2007
HINDUSTAN MACHINE TOOLS LTD Vs. LAJWANTI
July 11, 2007
HIRA LAL ALIAS BAWA RAM Vs. STATE OF PUNJAB
March 22, 2007
HIRA NAND KHANDUJA Vs. STATE OF HARYANA
March 15, 2007
HIRDEY RAM Vs. JAI BHAGWAN
January 31, 2007
HISAR CEMENT PVT. LTD. Vs. STATE OF HARYANA AND ORS.
November 22, 2007
HOUSING BOARD HARYANA Vs. SURESH
November 16, 2007
HOUSING BOARD HARYANA Vs. BHAG SINGH
September 19, 2007
HUKAM CHAND Vs. STATE OF HARYANA
February 19, 2007
HUKAM SINGH AND ANOTHER Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
February 12, 2007
IDRISH Vs. STATE OF HARYANA
May 15, 2007
ILYAS Vs. STATE OF HARYANA
May 22, 2007
IN RE: NIRANJAN SINGH KARTAR SINGH FORGINGS P. LTD. Vs. STATE
December 14, 2007
IN RE: PRAKASH INDUSTRIES LTD. Vs. STATE
August 23, 2007
INAYAT MASHIH Vs. GRAM PANCHAYAT BOHLI
March 26, 2007
INCOME TAX OFFICER Vs. SOM DUTT
September 19, 2007
INDER PAL Vs. STATE OF PUNJAB
March 30, 2007
INDER SAIN AND OTHERS Vs. KESHO LAL
February 14, 2007
INDER SINGH Vs. THE STATE OF PUNJAB
August 9, 2007
INDER SINGH KATARIA Vs. KEDAR NATH AND ANR.
May 16, 2007
INDER SINGH KATARIA Vs. KEDAR NATH
April 16, 2007
INDER VIKRAM SINGH Vs. DR. HARINDER PAL SINGH
October 1, 2007
INDERAWATI Vs. RATTAN
July 4, 2007
INDERJIT Vs. DAYA RAM
July 3, 2007
INDERJIT MEHTA CONSTRUCTION PVT. LTD. Vs. UNION OF INDIA (UOI) AND ANR.
August 6, 2007
INDERJIT SINGH Vs. STATE OF HARYANA
July 20, 2007
INDERJIT SINGH Vs. GURJANT SINGH
January 15, 2007
INDERJIT SINGH WASU Vs. STATE OF PUNJAB AND OTHERS
May 22, 2007
INDERPREET KAUR Vs. STATE OF PUNJAB
March 15, 2007
INDERPREET KAUR Vs. STATE OF PUNJAB
October 12, 2007
INDERPREET SINGH Vs. GURU GOBIND SINGH COLLEGE
October 31, 2007
INDIAN AIRLINES PILOTS CO-OPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. STATE OF HARYANA
April 18, 2007
INDIAN SULPHACID INDS. LTD. Vs. UNION OF INDIA
September 5, 2007
INDIAN SULPHACID INDUSTRIES LIMITED AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
October 11, 2007
INDIRA GOEL Vs. ASHOK SINGH
August 8, 2007
INDO GERMAN FABS Vs. COMMISSIONER OF CENTRAL EXCISE
March 21, 2007
INDRA PROCESSORS Vs. COMMISSIONER OF CENTRAL EXCISE, JALANDHAR
December 7, 2007
INDRASAN PARSAD Vs. PRESIDING OFFICER AND ANR.
November 16, 2007
INFOTECH 2000 INDIA LIMITED Vs. STATE OF PUNJAB
January 24, 2007
INSPECTOR BHIM SINGH Vs. STATE OF HARYANA
March 30, 2007
IPCA LABORATORIES LTD. Vs. S.K. MEHTA
May 28, 2007
IQBAL SINGH Vs. STATE OF HARYANA
March 29, 2007
IQBAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
April 23, 2007
ISHAM SINGH Vs. TARA DEVI
April 24, 2007
ISHAM SINGH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
October 12, 2007
ISHWAR Vs. CHANDER BHAN AND ANR.
July 31, 2007
ISHWAR CHAND AND ORS. Vs. JAI PARKASH AND ORS.
April 24, 2007
ISHWAR DAYAL Vs. RAM RICHPAL
April 18, 2007
ISHWAR PARKASH Vs. COMMISSIONER OF INCOME TAX
December 13, 2007
ITO Vs. SOM DUTT PROPRIETOR
September 19, 2007
J D CHANDNA Vs. UNION OF INDIA AND ANOTHER
August 28, 2007
J.C. KHANDELWAL Vs. MITTAL COTTON GINNING AND PROCESSING FACTORY
October 16, 2007
J.C.T. ELECTRONICS LTD. Vs. PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ANR.
August 7, 2007
J.K. SEDHA Vs. STATE OF HARYANA
May 2, 2007
J.P.S. SANDHU Vs. PATIALA AUTO ENTERPRISES
November 28, 2007
J.S. DAHIYA Vs. CHATAR SINGH AND ORS.
August 3, 2007
J.S. KHORANA Vs. SMT. RAJESH CHAUDHARY
April 17, 2007
JABIR KAUR Vs. KULJIT SINGH BHATIA
August 29, 2007
JAGAN NATH AND ANOTHER Vs. SUPERINTENDING CANAL OFFICER, CANAL CIRCLE, LUDHIANA AND OTHERS
May 21, 2007
JAGAT NARAIN ALIAS KAKA Vs. STATE OF PUNJAB
April 16, 2007
JAGAT SINGH Vs. JEET SINGH
March 30, 2007
JAGAT SINGH Vs. STATE OF HARYANA
April 23, 2007
JAGAT SINGH Vs. KISHAN DASS
October 29, 2007
JAGBIR Vs. STATE OF HARYANA
October 1, 2007
JAGDEEP SODHI Vs. SUBHASH CHAND
May 14, 2007
JAGDEV SINGH Vs. STATE OF PUNJAB
March 29, 2007
JAGDEV SINGH Vs. DARSHAN SINGH
January 17, 2007
JAGDISH Vs. RAJWANTI
October 5, 2007
JAGDISH Vs. STATE OF HARYANA
April 30, 2007
JAGDISH Vs. SHIV KUMAR
August 9, 2007
JAGDISH AND ANOTHER Vs. SHIV KUMAR
February 5, 2007
JAGDISH CHAND SHARMA Vs. STATE OF HARYANA
November 12, 2007
JAGDISH KUMAR Vs. PRESIDING OFFICER, LABOUR COURT, JALANDHAR
September 11, 2007
JAGDISH PARSHAD Vs. STATE OF HARYANA
July 25, 2007
JAGDISH RAI Vs. HARYANA FINANCIAL CORPORATION
November 13, 2007
JAGDISH RAJ Vs. SURINDER KUMAR
March 21, 2007
JAGDISH SINGH AND GURBAX SINGH Vs. PUNJAB STATE WARE HOUSING CORPORATION
December 5, 2007
JAGDISH SINGH WALIA AND ANR. Vs. KHALSA HIGHER SECONDARY SCHOOL, BATALA
October 15, 2007
JAGIR SINGH Vs. PRITAM SINGH
July 5, 2007
JAGIR SINGH BHULLAR Vs. UNION OF INDIA (UOI) AND ORS.
December 21, 2007
JAGJIT KAUR Vs. RAVINDER SINGH KALSI
November 29, 2007
JAGJIT SINGH Vs. NARINDER PAL
February 8, 2007
JAGJIT SINGH Vs. STATE OF PUNJAB
May 15, 2007
JAGJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
July 31, 2007
JAGJIT SINGH AND ORS Vs. STATE OF PUNJAB AND ORS
October 11, 2007
JAGJIT SINGH PURI Vs. HARI DEV BANSAL
December 5, 2007
JAGMOHAN SINGH ALIAS JAGO Vs. STATE OF PUNJAB
April 25, 2007
JAGPALI Vs. PARAMJIT
July 27, 2007
JAGRAJ SINGH AND OTHERS Vs. FINANCIAL COMMISSIONER, REVENUE, PUNJAB AND OTHERS
March 14, 2007
JAGRUP SINGH AND ORS. Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
October 11, 2007
JAGSIR SINGH Vs. STATE OF PUNJAB AND ORS.
March 6, 2007
JAGSIT SINGH Vs. STATE OF PUNJAB
September 17, 2007
JAGTAR SINGH Vs. COMMISSIONER, JALANDHAR DIVISION
September 5, 2007
JAGTAR SINGH Vs. JHABBAR SINGH
August 17, 2007
JAGTAR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
October 30, 2007
JAI BHAGWAN PRASHAR Vs. STATE OF HARYANA AND ANOTHER
May 4, 2007
JAI CHAND Vs. BAG CHAND
August 1, 2007
JAI CHAND Vs. STATE OF HARYANA
July 23, 2007
JAI HIND, EX-CLERK Vs. THE STATE OF PUNJAB AND ORS.
May 9, 2007
JAI KISHAN Vs. STATE OF HARYANA
March 20, 2007
JAI KUMAR AND OTHERS Vs. STATE OF HARYANA
March 2, 2007
JAI LAL Vs. GIRDHARI
April 20, 2007
JAI NARAIN Vs. SATYA NARAIN AND ORS.
August 27, 2007
JAI NARAYAN Vs. INCOME TAX OFFICER
August 13, 2007
JAI PARKASH Vs. SANTOSH
March 26, 2007
JAI PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
December 3, 2007
JAI SHREE AGRO IND LTD Vs. COMMISSIONER OF C EX , DELHI-V
September 11, 2007
JAI SINGH Vs. STATE OF HARYANA
January 31, 2007
JAI SINGH Vs. SUKHJIT KAUR
July 23, 2007
JAI SINGH Vs. MAN SINGH
July 23, 2007
JAIBIR SINGH Vs. STATE OF HARYANA
March 15, 2007
JAIDEV BENIWAL Vs. STATE OF HARYANA
March 9, 2007
JAININDER JAIN Vs. STATE OF HARYANA
February 14, 2007
JALANDHAR IMPROVEMENT TRUST Vs. TRIBUNAL CONSTITUTED UNDER THE PUNJAB TOWN IMPROVEMENT TRUST, JALANDHAR
March 14, 2007
JALANDHAR IMPROVEMENT TRUST Vs. HARBANS KAUR
March 7, 2007
JAMBA EXPORTS Vs. COMMISSIONER OF CUSTOMS
April 3, 2007
JAMNA DEVI Vs. SURESH KUMAR
August 31, 2007
JANARDHAN UPADHYAY Vs. THE STATE OF PUNJAB
February 28, 2007
JANDA ALIAS JANDU Vs. STATE OF PUNJAB
March 29, 2007
JANESHWAR DUTT Vs. SANJIV KUMAR
March 14, 2007
JANG SINGH Vs. STATE OF PUNJAB
October 18, 2007
JANG SINGH @ JANGI Vs. STATE OF PUNJAB
February 21, 2007
JANGIR KAUR Vs. MOHINDER SINGH
May 23, 2007
JANGIR SINGH Vs. DALBARA SINGH AND ORS.
May 15, 2007
JARANT SINGH Vs. SUKHJINDER SINGH
September 5, 2007
JARNAIL SINGH Vs. MUNICIPAL CORPORATION, JALANDHAR
May 1, 2007
JARNAIL SINGH Vs. STATE OF PUNJAB
April 23, 2007
JARNAIL SINGH Vs. STATE OF HARYANA
September 7, 2007
JARNAIL SINGH Vs. STATE
November 29, 2007
JARNAIL SINGH Vs. STATE OF PUNJAB
September 25, 2007
JARNAIL SINGH Vs. STATE OF PUNJAB
December 18, 2007
JASBIR KAUR Vs. STATE OF PUNJAB AND OTHERS
November 28, 2007
JASBIR KAUR @ PINKY Vs. HARJINDER SINGH
August 14, 2007
JASBIR SINGH Vs. STATE OF PUNJAB
September 7, 2007
JASBIR SINGH Vs. STATE OF PUNJAB
May 11, 2007
JASBIR SINGH & ORS. Vs. SHARDA ARORA & ORS.
October 30, 2007
JASBIR SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
January 8, 2007
JASBIR SINGH BANSAL Vs. CHANDIGARH HOUSING BOARD
January 18, 2007
JASBIR SINGH GILL @ DIMPA Vs. THE ELECTION COMMISSION OF INDIA
February 22, 2007
JASMER SINGH Vs. STATE OF PUNJAB
September 26, 2007
JASMINDER SINGH Vs. PRABHJINDER KAUR
September 10, 2007
JASPAL Vs. STATE OF HARYANA
March 30, 2007
JASVINDER Vs. RAKHI RAM
March 22, 2007
JASVIR KAUR Vs. STATE OF PUNJAB
March 22, 2007
JASVIR SINGH Vs. STATE OF PUNJAB
July 16, 2007
JASWANT KAUR Vs. EXTRA ASSISTANT COLONISATION OFFICER
December 11, 2007
JASWANT KAUR Vs. GURBAX SINGH
March 19, 2007
JASWANT SINGH Vs. STATE OF PUNJAB
March 21, 2007
JASWANT SINGH Vs. MUKHTIAR SINGH
May 4, 2007
JASWANT SINGH Vs. THE STATE OF HARYANA
July 23, 2007
JASWANT SINGH Vs. STATE OF PUNJAB
August 28, 2007
JASWANT SINGH Vs. GURLABH KAUR AND OTHERS.
April 23, 2007
JASWINDER KAUR Vs. HARVINDER SINGH
November 28, 2007
JASWINDER KAUR Vs. STATE OF PUNJAB
November 6, 2007
JASWINDER KUMAR Vs. SIMLA BAI
April 23, 2007
JASWINDER SINGH Vs. STATE OF PUNJAB
October 1, 2007
JASWINDER SINGH Vs. STATE OF PUNJAB
March 19, 2007
JASWINDER SINGH BHUI Vs. ADDITIONAL REGISTRAR (C) COOPERATIVE SOCIETIES AND ORS.
November 16, 2007
JASWINDER SINH Vs. STATE OF PUNJAB
October 16, 2007
JATI RAM Vs. DHARAM SINGH
October 10, 2007
JATINDER KUMAR Vs. PREETY @ SUMAN BHATI
November 14, 2007
JATINDER KUMAR JAIN Vs. STATE OF PUNJAB
March 21, 2007
JATINDER SINGH ALIAS BANTI Vs. STATE OF PUNJAB
March 21, 2007
JATINDER SINGH AND ORS. Vs. STATE OF PUNJAB
September 11, 2007
JAWAHAR LAL Vs. JAI NARAIN
September 6, 2007
JEETO @ SMT. MANJIT KAUR Vs. UNION OF INDIA
July 17, 2007
JHIMERHERI COOPERATIVE L AND C SOCIETY LTD Vs. STATE OF HARYANA
March 23, 2007
JINDAL PIPE STORE Vs. STATE OF PUNJAB
March 20, 2007
JINDAL STRIPS LIMITED AND ANR. Vs. STATE OF HARYANA AND ORS.
March 14, 2007
JIT SINGH Vs. NACHHATAR SINGH
May 4, 2007
JIT SINGH AND ANR. Vs. THE PUNJAB STATE CO-OPERATIVE AND ANR.
November 15, 2007
JITENDER SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
May 30, 2007
JOGA SINGH Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED
March 29, 2007
JOGINDER Vs. THE STATE OF HARYANA
August 8, 2007
JOGINDER AND ANR. Vs. STATE OF HARYANA
March 2, 2007
JOGINDER KAUR Vs. STATE OF HARYANA
March 26, 2007
JOGINDER KISHORE PURI Vs. DR. BHAGWAN DASS
September 10, 2007
JOGINDER KUMAR MAHAJAN Vs. DR. ASHOK ADHLAKHA AND ORS.
May 8, 2007
JOGINDER KUMAR MAHAJAN Vs. ASHOK ADHLAKHA
May 18, 2007
JOGINDER PAL Vs. STATE OF PUNJAB
March 28, 2007
JOGINDER PAL Vs. STATE OF PUNJAB AND OTHERS
July 6, 2007
JOGINDER PAL SHARMA Vs. STATE OF U T CHANDIGARH
March 13, 2007
JOGINDER SINGH Vs. STATE OF PUNJAB
February 5, 2007
JOGINDER SINGH Vs. STATE OF HARYANA
April 4, 2007
JOGINDER SINGH Vs. ARVINDER KAUR
November 17, 2007
JOGINDER SINGH Vs. MUNICIPALITY BARETA
January 31, 2007
JOGINDER SINGH Vs. STATE OF PUNJAB
August 19, 2007
JOGINDER SINGH Vs. STATE OF PUNJAB
August 30, 2007
JOGINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
February 28, 2007
JOGINDER SINGH @ KALA Vs. STATE OF PUNJAB
February 9, 2007
JOGINDER SINGH AND OTHERS Vs. MANAGING DIRECTOR, PEPSU ROADWAYS TRANSPORT CORPORATION AND ANOTHER
May 31, 2007
JOGINDER SINGH AND SHAKTI KUMAR Vs. STATE OF HARYANA
November 21, 2007
JOGINDRO Vs. STATE OF HARYANA
December 19, 2007
JOHNSON MATTHEY INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
November 27, 2007
JUGAL KISHORE Vs. STATE OF PUNJAB AND ANOTHER
August 23, 2007
JUGAL KISHORE AND ORS. Vs. STATE OF PUNJAB AND ANR.
October 13, 2007
JUGRAJ SINGH Vs. STATE OF PUNJAB
February 22, 2007
JYOTI SARUP MITTAL Vs. BHEI GROUP HOUSING
March 16, 2007
K K PURI Vs. KRISHNA PURI
September 17, 2007
K.C.S. BHATI Vs. STATE OF HARYANA
November 30, 2007
K.D. SHARMA AND ANR. Vs. RAMESH CHANDER
August 28, 2007
K.K. CHIBBER CONSTRUCTION Vs. THE CHIEF MANAGING DIRECTOR, NATIONAL HYDROELECTRIC POWER CORPORATION LTD. AND ORS.
April 16, 2007
K.K. RESORTS PVT. LTD. Vs. CHANDIGARH ADMINISTRATION
May 31, 2007
K.N. DWIVEDI Vs. STATE OF PUNJAB
November 2, 2007
KABUL SINGH AND ORS. Vs. GIAN CHAND AND ORS.
October 3, 2007
KAILASH CHAND Vs. STATE OF HARYANA
March 26, 2007
KAKO Vs. RAM SARUP GARG
July 18, 2007
KAMAL INDER PAL SINGH Vs. UNION OF INDIA AND OTHERS
July 23, 2007
KAMAL KISHORE Vs. STATE OF PUNJAB
January 23, 2007
KAMALJIT @ BILLA Vs. SOHAN SINGH AND ORS.
March 5, 2007
KAMALJIT KAUR Vs. STATE OF PUNJAB
March 20, 2007
KAMALJIT SINGH Vs. STATE OF PUNJAB
April 25, 2007
KAMALJIT SINGH Vs. STATE OF PUNJAB
January 24, 2007
KAMLA DEVI Vs. STATE OF HARYANA
March 16, 2007
KAMLESH ALIAS KUBRA Vs. STATE OF HARYANA
February 14, 2007
KAMLESH KUMARI Vs. UNION OF INDIA
July 4, 2007
KAMS LEATHERWARE LTD Vs. PUNJAB NATIONAL BANK
May 29, 2007
KANAK RAM AND ORS. Vs. CHANAN SINGH AND ORS.
January 30, 2007
KANDHARA SINGH Vs. STATE OF PUNJAB
July 23, 2007
KANDHARI BEVERAGES (P) LTD. AND ANR. Vs. THE COMMISSIONER OF CENTRAL EXCISE
October 12, 2007
KANTA GUPTA Vs. STATE OF HARYANA AND ANOTHER
October 5, 2007
KANTA RANI Vs. STATE OF PUNJAB
March 22, 2007
KANWAL SINGH Vs. BHOTI AND OTHERS
July 31, 2007
KANWAR PAL Vs. PRESIDENT, INDUSTRIAL TRIBUNAL
October 5, 2007
KANWAR PAL & ANOTHER Vs. JYOTI RAM & OTHERS
May 16, 2007
KANWAR SINGH Vs. MANAGING DIRECTOR, PUNJAB LAND DEV & RECLAMATION CORPN AND ANOTHER
September 14, 2007
KANWAR SINGH Vs. DHUPINDER SINGH, MANAGING DIRECTOR
July 4, 2007
KANWARJIT SINGH AND ANR. Vs. STATE OF PUNJAB AND ANR.
July 16, 2007
KAPIL DEV Vs. STATE OF PUNJAB
March 17, 2007
KAPOOR ENTERPRISES Vs. STATE OF PUNJAB AND ORS.
March 6, 2007
KARAM NATH Vs. GURBUX SINGH JUNEJA
September 21, 2007
KARAM SINGH Vs. JASWANT SINGH
November 28, 2007
KARAM SINGH Vs. STATE OF PUNJAB
July 25, 2007
KARAM SINGH Vs. JOGINDER KAUR
September 17, 2007
KARAM SINGH Vs. STATE OF PUNJAB
March 15, 2007
KARAM SINGH SAINI Vs. STATE OF PUNJAB
January 15, 2007
KARAMBIR SINGH Vs. MUNICIPAL COUNCIL, THANESAR
February 6, 2007
KARAMJIT KAUR SHARMA Vs. KENDRIYA VIDYALYA SANGATHAN, NEW DELHI COMMISSIONER
September 11, 2007
KARAN SINGH Vs. STATE OF PUNJAB
March 26, 2007
KARAN SINGH MAHARANA Vs. ASSISTANT GENERAL MANAGER (HRD), ORIENTAL BANK OF COMMERCE, NEW DELHI
August 20, 2007
KARAN SOOD Vs. STATE OF PUNJAB
March 20, 2007
KARNAIL SINGH Vs. STATE OF PUNJAB
April 25, 2007
KARNAIL SINGH Vs. BISHAN SINGH
November 14, 2007
KARNAIL SINGH Vs. STATE OF PUNJAB
February 20, 2007
KARNAIL SINGH RANDHAWA Vs. JAGIR KAUR AND ORS.
November 23, 2007
KARTAR SINGH Vs. STATE OF PUNJAB AND OTHERS
October 10, 2007
KARTAR SINGH Vs. STATE OF PUNJAB
December 20, 2007
KARTAR SINGH Vs. GURDIAL SINGH
November 6, 2007
KARTAR SINGH Vs. JOGINDER SINGH
March 29, 2007
KARTAR SINGH & CO. Vs. PUNJAB STATE ELECTRICITY BOARD
March 30, 2007
KARTARO Vs. FINANCIAL COMMISSIONER
March 23, 2007
KASHMIR KAUR Vs. STATE OF PUNJAB
March 16, 2007
KASHMIR SINGH Vs. STATE OF PUNJAB
March 19, 2007
KASHMIR SINGH Vs. STATE OF HARYANA
March 12, 2007
KASHMIR SINGH Vs. GURMEJ SINGH
July 30, 2007
KASHMIR SINGH, ASSTT Vs. LIFE INSURANCE CORPORATION OF INDIA AND ANOTHER
December 18, 2007
KASHMIRI DEVI Vs. VIKRAM SINGH
December 21, 2007
KAUR SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 23, 2007
KAUR SINGH Vs. STATE OF PUNJAB
February 1, 2007
KAUSHALYA DEVI Vs. STATE OF HARYANA
December 11, 2007
KAUSHALYA RANI Vs. SHAM LAL
August 30, 2007
KEC METALLICS PVT. LTD Vs. HARYANA STATE POLLUTION CONTROL BOARD
December 14, 2007
KEHAR SINGH Vs. ASHOK KUMAR
November 28, 2007
KEHAR SINGH Vs. STATE OF PUNJAB
March 12, 2007
KESHAV PARSAD Vs. CHANDIGARH ADMN.
May 9, 2007
KEWAL KRISHAN Vs. STATE OF PUNJAB
January 10, 2007
KEWAL KUMARI Vs. STATE OF PUNJAB
April 18, 2007
KEWAL RAM Vs. KRISHAN KUMAR
October 5, 2007
KEWAL SINGH Vs. JAGJIT SINGH
September 20, 2007
KHALSA BEEJ BHANDAR Vs. STATE OF PUNJAB
January 30, 2007
KHAN CHAND Vs. STATE OF HARYANA
December 11, 2007
KHAZAN SINGH Vs. PUNJAB STATE
March 16, 2007
KHAZAN SINGH Vs. UNION OF INDIA
March 23, 2007
KHAZANCHI LAL ISHWAR CHAND Vs. MARKET COMMITTEE, BARWALA, DISTRICT HISSAR
July 25, 2007
KHETA RAM Vs. STATE OF HARAYANA
March 21, 2007
KHUSHMINDER SINGH Vs. HARBHAJAN KAUR
July 30, 2007
KHUSHPREET SINGH Vs. STATE OF PUNJAB
October 18, 2007
KIRAN JYOTI Vs. STATE OF PUNJAB
May 4, 2007
KIRAN OVERSEAS EXPORTS LTD. Vs. INDUSTRIAL DEVELOPMENT BANK OF INDIA AND ORS.
October 16, 2007
KIRAN SETHI Vs. STATE OF PUNJAB
March 29, 2007
KIRPAL SINGH Vs. BANK OF INDIA
November 19, 2007
KIRPAL SINGH Vs. SATISH KUMAR SABHARWAL
April 23, 2007
KIRPAL SINGH Vs. VIPIN KUMAR
October 31, 2007
KIRPAL SINGH Vs. SGPC
September 26, 2007
KIRPAL SINGH RANDHAWA Vs. STATE OF PUNJAB AND ORS.
January 10, 2007
KISHAN CHAND Vs. SATYA DEVI
July 11, 2007
KISHAN SINGH Vs. SUCHA SINGH
September 17, 2007
KISHNA RAM Vs. STATE OF PUNJAB
April 16, 2007
KISHORE Vs. STATE OF HARYANA
March 21, 2007
KISHORE LAL L/H OF LATE SHRI RAM RATTAN DORAHA Vs. COMMISSIONER OF INCOME
January 11, 2007
KISHORI Vs. STATE OF HARYANA
September 25, 2007
KITAB SINGH Vs. STATE OF HARYANA
March 28, 2007
KNITTEX OVERSEAS PVT LTD Vs. STATE BANK OF PATIALA
October 30, 2007
KRISHAN CHANDER Vs. UNION OF INDIA
December 19, 2007
KRISHAN KUMAR Vs. STATE OF HARYANA
March 5, 2007
KRISHAN KUMAR Vs. STATE OF HARYANA
November 12, 2007
KRISHAN KUMAR Vs. SUNIL KUMAR
March 28, 2007
KRISHAN KUMAR Vs. BHUSHAN PARKASH
September 26, 2007
KRISHAN KUMAR Vs. CIVIL JUDGE
October 3, 2007
KRISHAN KUMAR AND ANOTHER Vs. HARYANA URBAN DEVELOPMENT AUTHORITY AND OTHERS
May 30, 2007
KRISHAN KUMAR GOEL Vs. NATIONAL INSTITUTE OF TECHNOLOGY
July 6, 2007
KRISHAN LAL Vs. PHOOL SINGH
July 26, 2007
KRISHAN LAL Vs. UNION OF INDIA
May 15, 2007
KRISHAN LAL Vs. JAGDISH KUMAR
August 24, 2007
KRISHAN LAL SOOD Vs. SHARDA SHARMA
October 8, 2007
KRISHNA Vs. BRIJ LAL ETC
November 6, 2007
KRISHNA DEVI Vs. STATE OF PUNJAB
April 17, 2007
KRISHNA RANI Vs. STATE OF HARYANA
October 17, 2007
KULBHUSHAN JAIN Vs. STATE OF HARYANA
August 13, 2007
KULBIR SINGH Vs. STATE OF PUNJAB
May 11, 2007
KULBIR SINGH AND COMPANY Vs. CHIEF ADMINISTRATOR, HARYANA STATE AGRICULTURAL MARKETING BOARD AND ANR.
September 27, 2007
KULBIR SINGH UBEROI Vs. KUMAR INDUSTRIES
February 7, 2007
KULDEEP KAUR Vs. STATE OF PUNJAB
March 17, 2007
KULDEEP KAUR Vs. STATE OF PUNJAB
April 18, 2007
KULDEEP KAUSHIK Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
October 10, 2007
KULDEEP KUMAR ALIAS BITTU Vs. STATE OF PUNJAB
May 14, 2007
KULDEEP SINGH Vs. GURDIAL SINGH ALIAS DIAL SINGH
July 3, 2007
KULDEEP SINGH Vs. UNION OF INDIA
September 14, 2007
KULDEEP SINGH Vs. GRAM PANCHAYAT, VILLAGE JASSARAN
April 23, 2007
KULDEEP SINGH Vs. GURJIT SINGH AND ORS.
March 26, 2007
KULDIP BABBAR Vs. STATE
January 22, 2007
KULDIP RAJ MAHAJAN Vs. HUKAM CHAND
December 5, 2007
KULDIP SINGH Vs. STATE OF PUNJAB
March 17, 2007
KULDIP SINGH Vs. SOHAN SINGH
August 27, 2007
KULDIP SINGH Vs. MALIK SINGH CHEEMA, LEHMBER SINGH AND PAL SINGH
August 21, 2007
KULRAJ RAI Vs. STATE OF PUNJAB AND OTHERS
October 31, 2007
KULTAR SINGH Vs. PRITAM SINGH
April 16, 2007
KULWANT KAUR Vs. SHASHI KANTA AIRI
December 4, 2007
KULWANT KAUR Vs. MOHAN SINGH
May 21, 2007
KULWANT RAI Vs. STATE OF PUNJAB
October 10, 2007
KULWANT SINGH Vs. JASWINDER SINGH
July 26, 2007
KULWANT SINGH Vs. STATE OF HARYANA
March 13, 2007
KULWANT SINGH Vs. STATE OF PUNJAB
May 2, 2007
KULWINDER KAUR Vs. STATE OF PUNJAB AND ORS.
December 3, 2007
KULWINDER PAL Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
November 16, 2007
KULWINDER SINGH Vs. STATE OF PUNJAB
August 8, 2007
KUMBH DASS Vs. STATE OF PUNJAB
December 4, 2007
KUSUM RANI Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL
July 13, 2007
L. MURUGAPPAN Vs. STATE OF PUNJAB
January 10, 2007
L. MURUGAPPAN Vs. STATE OF PUNJAB
May 22, 2007
LABH KAUR Vs. STATE OF PUNJAB
April 17, 2007
LACHHMAN Vs. THE JOINT DIRECTOR, PANCHAYATS, PUNJAB
March 28, 2007
LACHHMAN Vs. JOINT DIRECTOR, PANCHAYATS, PUNJAB AND OTHERS
February 12, 2007
LACHHMAN SINGH Vs. ANITA DEVI
March 6, 2007
LACHMAN AND OTHERS Vs. STATE OF HARYANA AND OTHERS
May 21, 2007
LAKHA SINGH Vs. STATE OF HARYANA
October 16, 2007
LAKHA SINGH ALIAS LAKHVINDER SINGH Vs. THE STATE OF PUNJAB
April 25, 2007
LAKHBIR KAUR, Vs. STATE OF PUNJAB
April 27, 2007
LAKHI RAM Vs. HAWA SINGH AND ORS.
October 30, 2007
LAKHU SINGH Vs. UDAY SINGH
August 29, 2007
LAKHWINDER KAUR Vs. KULJINDER SINGH
March 26, 2007
LAKHWINDER KAUR Vs. GURMAIL SINGH
March 8, 2007
LAKHWINDER SINGH ALIAS KAMAL Vs. VIVEK RANI AND ANR.
November 5, 2007
LAKHWINDER SINGH ALIAS LAKHA Vs. STATE OF PUNJAB
April 17, 2007
LAKHWINDER SINGH AND ANOTHER Vs. THE STATE OF PUNJAB
August 20, 2007
LAKSHMI POLYFAB Vs. UNION TERRITORY OF CHANDIGARH AND ANR.
November 1, 2007
LAL CHAND Vs. SUKHWINDER SINGH DHILLON
January 30, 2007
LAL CHAND (DEAD) THROUGH HIS L.RS. AND ORS. Vs. BALKAR SINGH (DEAD) THROUGH HIS L.RS. AND ORS.
May 25, 2007
LAL CHAND SAINI, Vs. UNION OF INDIA (UOI) AND ORS.
September 21, 2007
LAL KUMAR Vs. SURINDER KUMAR GARG AND ANR.
October 30, 2007
LAL SINGH Vs. THE STATE OF PUNJAB
March 8, 2007
LALIT KUMAR Vs. JOGINDER SINGH AUTHI
January 29, 2007
LAVKESH Vs. STATE OF HARYANA
March 16, 2007
LAXMI PIPES PVT. LTD Vs. COMMISSIONER OF INCOME-TAX
April 5, 2007
LAYALLPUR KHALSA COLLEGE Vs. PRESIDING OFFICER, STATE COLLEGES TRIBUNAL AND ANR.
March 12, 2007
LEELA DEVI Vs. HARYANA VIDYUT PRASARAN AND OTHERS
November 26, 2007
LEELA SINGH AND ANR. Vs. STATE OF PUNJAB
March 7, 2007
LEKH RAJ SINGH Vs. STATE OF PUNJAB
March 23, 2007
LIBERTY GROUP MARKETING DIVISION Vs. COMMISSIONER OF INCOME TAX
July 19, 2007
LIFE INSURANCE CORPORATION OF INDIA Vs. INCOME TAX OFFICER, PATIALA
December 11, 2007
LILU RAM Vs. SOHNI
October 10, 2007
LILU RAM ALIAS ROHTASH Vs. STATE OF HARYANA
March 23, 2007
LOK RAM AND ANOTHER Vs. MURTI SHRI SHIVJI MAHARAJ JI AND OTHERS
May 25, 2007
LOVEPREET KAUR Vs. STATE OF PUNJAB
December 14, 2007
LT. COL. YOUDHVIR SINGH Vs. UNION OF INDIA (UOI) AND ORS.
December 6, 2007
LUGGA SINGH Vs. STATE OF PUNJAB
August 21, 2007
LVL INFRASTRUCTURE LIMITED Vs. C.B.I.
August 20, 2007
M.P. HALLAN Vs. STATE BANK OF INDIA AND ORS.
December 20, 2007
M.U.S. MARKETING PVT. LTD. Vs. STATE OF PUNJAB AND ANR.
December 10, 2007
M/S YOGESH TRACTORS Vs. M/S ESHMA TRACTORS
January 19, 2007
M/S. MONTE INTERNATIONAL THROUGH MR. KULBHUSHAN GOYAL Vs. COMMISSIONER OF INCOME TAX, RISHI NAGAR, LUDHIANA
August 20, 2007
M/S. RAJ KUMAR VIJAY KUMAR AND ANR. Vs. PAWAN KUMAR
December 12, 2007
MAA SARASWATI EDUCATION SOCIETY Vs. STATE OF HARYANA
October 18, 2007
MAAN SINGH Vs. NANAKSAR ASHRAM
March 22, 2007
MADAN BASSI Vs. MUNICIPAL CORPORATION
March 29, 2007
MADAN LAL Vs. AJIT SINGH
April 20, 2007
MADAN LAL @ BALWANT SINGH Vs. STATE OF HARYANA
November 19, 2007
MADAN ROLLER FLOUR MILLS Vs. COMMISSIONER OF INCOME TAX
December 10, 2007
MADHU BALA Vs. STATE OF PUNJAB
April 17, 2007
MADHUBALA Vs. MURTI DEVI
December 4, 2007
MADHUR INDUSTRIES Vs. PUNJAB NATIONAL BANK ETC.
September 13, 2007
MAHA RAM Vs. RAKESH AND ANR.
August 23, 2007
MAHA SINGH Vs. STATE OF HARYANA
March 28, 2007
MAHA SINGH Vs. DIRECTOR, CONSOLIDATION, HARYANA
March 1, 2007
MAHABIR AND ORS. Vs. STATE OF HARYANA
April 24, 2007
MAHANDA Vs. STATE OF PUNJAB
March 15, 2007
MAHANT CHANDER DASS Vs. PROMILA ISHER
April 23, 2007
MAHANT LAL Vs. ANISHI LAL
January 15, 2007
MAHANT PHAGAN SINGH Vs. MANJEET KAUR
March 12, 2007
MAHANT SAROWAR NATH Vs. AMAR NATH PARDESI
April 18, 2007
MAHANT SATNAM SINGH Vs. STATE OF PUNJAB
April 3, 2007
MAHANT VIJAY MUNI Vs. GRAM PANCHAYAT OF VILLAGE BAMBELI AND ORS.
September 12, 2007
MAHARAJ SINGH Vs. SHAKUNTALA JHAKU
September 18, 2007
MAHARISHI DAYA NAND UNIVERSITY, ROHTAK Vs. SUDESH KUMARI, SENIOR CLERK, GRADE II
March 2, 2007
MAHARISHI DAYANAND UNIVERSITY ROHTAK Vs. YAG DUTT
March 22, 2007
MAHAVIR Vs. STATE OF HARYANA
April 27, 2007
MAHAVIR PVC PIPES PRIVATE LTD Vs. STATE OF HARYANA
April 17, 2007
MAHAVIR SINGH Vs. RATTAN SINGH
October 24, 2007
MAHENDER Vs. BALBIR
April 16, 2007
MAHENDER SINGH Vs. JOINT COMMISSIONER OF CUSTOMS
May 1, 2007
MAHENDER SINGH Vs. STATE OF HARYANA
March 16, 2007
MAHENDER SINGH Vs. STATE OF HARYANA
July 20, 2007
MAHENDER SINGH Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS
April 18, 2007
MAHESH KAPOOR Vs. HARYANA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD
July 16, 2007
MAHINDER PAL DOGRA Vs. PUNJAB STATE CO-OPERATIVE SUPPLY AND MARKETING FEDERATION LIMITED AND ORS.
May 23, 2007
MAHINDER PAL GUPTA Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
May 24, 2007
MAJOR J K BATRA RETD Vs. PREM TAGRA
April 24, 2007
MAJOR SINGH Vs. STATE OF PUNJAB
January 8, 2007
MAJOR SINGH Vs. SURINDRA ENGINEERING CO LTD AND OTHERS
March 14, 2007
MAJOR SINGH Vs. STATE OF HARYANA
January 15, 2007
MAJOR SINGH, SECY. OF M/S. BADIALA COOP. AGRI. SERVICE SOCIETY LTD Vs. STATE OF PUNJAB
May 14, 2007
MAKHAN SINGH Vs. STATE OF HARYANA
July 17, 2007
MAKRA Vs. STATE OF HARYANA
January 29, 2007
MALKEET SINGH Vs. SATWANT SINGH
May 15, 2007
MALKIAT SINGH Vs. CHARAN KAUR
April 16, 2007
MALKIAT SINGH Vs. STATE OF HARYANA
August 16, 2007
MALKIAT SINGH Vs. STATE OF PUNJAB
April 24, 2007
MALKIAT SINGH AND ORS. Vs. PANJAB UNIVERSITY AND ORS.
February 23, 2007
MALKIT SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
May 11, 2007
MALOOK CHAND Vs. STATE OF PUNJAB
March 16, 2007
MAMAN RAM Vs. KULDIP AND OTHERS
January 18, 2007
MAMTA Vs. STATE OF PUNJAB
March 19, 2007
MAMTA AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
December 6, 2007
MAN SINGH Vs. STATE OF HARYANA
March 23, 2007
MAN SINGH Vs. SHYAM MURARI
August 30, 2007
MANAGING COMMITTEE GURU HARGOBIND KHALSA COLLEGE Vs. STATE OF PUNJAB AND OTHERS
May 28, 2007
MANAGING COMMITTEE, KHALSA HIGH SCHOOL Vs. PRESIDING OFFICER, SCHOOLS TRIBUNAL, PUNJAB AND OTHERS
November 26, 2007
MANDEEP ARORA AND ORS. Vs. STATE OF PUNJAB AND ANR.
December 17, 2007
MANDEEP KAUR Vs. STATE OF PUNJAB
March 26, 2007
MANGAL SINGH Vs. STATE OF HARYANA
March 16, 2007
MANGAL SINGH Vs. HARDIAL SINGH
May 14, 2007
MANGAL SINGH Vs. STATE OF PUNJAB
August 28, 2007
MANGALIA Vs. SANTOSH KUMARI
September 13, 2007
MANGAT RAM Vs. PREM NATH
December 11, 2007
MANI LAL Vs. STATE OF PUNAJAB
August 28, 2007
MANI RAM AND ANOTHER Vs. THE STATE OF HARYANA
November 21, 2007
MANINDER KAUR Vs. GURINDER SINGH DHILLON
October 19, 2007
MANISHA GUPTA Vs. PUNJABI UNIVERSITY AND ANR.
September 6, 2007
MANJEET KAUR Vs. STATE OF PUNJAB
March 30, 2007
MANJEET SINGH @ MANOJ AND ANOTHER Vs. STATE OF HARYANA
March 6, 2007
MANJINDER KAUR Vs. KULDEEP SINGH
March 12, 2007
MANJIT KAUR Vs. STATE OF PUNJAB
March 16, 2007
MANJIT KUMAR KHOSLA Vs. STATE OF PUNJAB AND OTHERS
January 18, 2007
MANJIT LAL SETHI Vs. STATE OF PUNJAB
March 22, 2007
MANJIT SINGH Vs. STATE OF PUNJAB
March 28, 2007
MANJIT SINGH Vs. STATE OF PUNJAB
January 31, 2007
MANJIT SINGH Vs. STATE OF PUNJAB
March 23, 2007
MANJIT SINGH Vs. MALKIAT SINGH
May 1, 2007
MANJIT SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
November 13, 2007
MANJIT SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
March 12, 2007
MANJOT KAUR Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES
November 27, 2007
MANJU Vs. AMIT HOODA
November 12, 2007
MANJU & ANOTHER Vs. STATE OF PUNJAB
May 8, 2007
MANMOHAN SINGH Vs. ANJALI BHAWRA
October 29, 2007
MANOHAR LAL Vs. STATE OF PUNJAB
April 18, 2007
MANOHAR LAL Vs. THE STATE OF PUNJAB AND OTHERS
March 6, 2007
MANOHAR LAL SANGHI Vs. JASWANT RAI AHUJA
August 13, 2007
MANOHAR SINGH DHILLON Vs. CENTRAL BUREAU OF INVESTIGATION
March 12, 2007
MANPHOOL (SINCE DECEASED) AND JAGAN Vs. STATE OF HARYANA
March 5, 2007
MANPHOOL SINGH SHASTRI Vs. HARYANA FINANCIAL CORPORATION AND ORS.
September 25, 2007
MANPREET KAUR AND OTHERS Vs. PUNJAB UNIVERSITY AND OTHERS
April 16, 2007
MANPREET KAUR DHALIWAL Vs. STATE OF PUNJAB
March 2, 2007
MANPREET SINGH Vs. FINANCIAL COMMISSIONER, APPEALS-II, PUNJAB AND OTHERS
March 8, 2007
MANWINDER RANI Vs. STATE OF PUNJAB AND OTHERS
March 2, 2007
MARATHAN COOP GROUP HOUSING SOCIETY LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 20, 2007
MASTAN SINGH Vs. STATE OF PUNJAB
October 15, 2007
MATTO Vs. NAINO
September 5, 2007
MAX ESTATES LIMITED Vs. MALSI ESTATES LIMITED
January 18, 2007
MAYA DEVI Vs. STATE OF PUNJAB
October 3, 2007
MAYA DEVI Vs. ROHTASH SINGH
October 5, 2007
MAYA ENTERPRISES Vs. JOINT DIRECTOR, D R I , LUDHIANA
February 27, 2007
MAYA RANI DASS Vs. STATE OF HARYANA
March 20, 2007
MAYOR WORLD SCHOOL Vs. STATE OF PUNJAB AND OTHERS
August 22, 2007
MEENA Vs. STATE OF HARYANA
October 11, 2007
MEENA Vs. STATE OF HARYANA
March 29, 2007
MEENA Vs. KANWARJIT SINGH
November 28, 2007
MEENA KUMARI Vs. GENERAL PUBLIC
January 19, 2007
MEENA RANI Vs. SHAM LAL
November 21, 2007
MEENA SHARMA Vs. RAMA SHARMA
July 11, 2007
MEENAKSHI SHARMA Vs. VICE CHANCELLOR, KURUKSHETRA UNIVERSITY AND ANR.
August 20, 2007
MEENAKSHI SIDANA Vs. STATE OF PUNJAB AND ORS.
July 2, 2007
MEHAM CO OPERATIVE SUGAR MILLS LTD Vs. NATIONAL HEAVY ENGINEERING CO OPERATIVE LTD
March 23, 2007
MEHAR SINGH Vs. MOHINDER PAL
August 23, 2007
MEHRAJ HUSSAIN Vs. U T ADMINISTRATION AND ANR
September 5, 2007
MEWA SINGH Vs. STATE OF PUNJAB AND ORS.
April 30, 2007
MEWA SINGH Vs. OM PARKASH AGGARWAL
April 20, 2007
MEWA SINGH (RETD) (DRIVER) Vs. CHAIRMAN, P R T C AND OTHERS
August 23, 2007
MIAN MOHINDER SINGH Vs. PUNJAB STATE
August 1, 2007
MIDHA RAM Vs. STATE OF PUNJAB AND ORS.
December 18, 2007
MILKHA SINGH Vs. NIRMAL SINGH
September 11, 2007
MILKHA SINGH Vs. STATE OF PUNJAB
May 2, 2007
MINNY THIND Vs. BIMLA DEVI
January 24, 2007
MISHRA SINGH Vs. STATE OF PUNJAB
October 10, 2007
MITHLESH KUMARI Vs. STATE OF PUNJAB
April 18, 2007
MITTAL ALLOYS AND STEELS Vs. COMMISSIONER OF INCOME TAX
January 17, 2007
MITTAL CONSTRUCTION CO. Vs. UNION OF INDIA (UOI) AND ORS.
March 20, 2007
MITTAR SAIN Vs. MUNICIPAL COMMITTEE, SADHAURA
May 23, 2007
MOHAMMAD SADIQ ALIAS MOHAMMAD RAFIQ Vs. STATE OF HARYANA
August 20, 2007
MOHAN DASS Vs. HARYANA URBAN DEV. AUTHORITY
May 8, 2007
MOHAN LAL Vs. AMRIK SINGH
October 19, 2007
MOHAN LAL Vs. STATE OF PUNJAB
April 18, 2007
MOHAN LAL Vs. STATE OF PUNJAB
March 13, 2007
MOHAN LAL Vs. RAM KUMAR AND ANR.
September 11, 2007
MOHAN LAL & GOPAL MITTAL Vs. RAJA RAM
May 28, 2007
MOHAN LAL SAINI Vs. HOUSING BOARD HARYANA AND ORS.
September 12, 2007
MOHAN SINGH Vs. THE STATE OF PUNJAB
September 25, 2007
MOHAN SINGH Vs. STATE OF PUNJAB
January 25, 2007
MOHAN SINGH Vs. KARAM SINGH
September 6, 2007
MOHAN SINGH Vs. VED PARKASH
April 16, 2007
MOHD. ASLAM Vs. MUNICIPAL COMMITTEE AND ORS.
November 5, 2007
MOHINDER KAUR Vs. STATE OF PUNJAB
February 14, 2007
MOHINDER KUMAR Vs. MOHINDER SINGH & ORS
October 4, 2007
MOHINDER KUMAR MUKHI Vs. NEELAM MUKHI AND ANOTHER
November 13, 2007
MOHINDER KUMARI Vs. PREM LATA AND ORS.
November 7, 2007
MOHINDER KUMARI Vs. PREM LATA
December 7, 2007
MOHINDER PAL SINGH Vs. STATE OF PUNJAB AND OTHERS
May 1, 2007
MOHINDER PARTAP VIJ AND ORS. Vs. RAJIV ANAND AND ORS.
August 28, 2007
MOHINDER RAM Vs. KEWAL KRISHAN
August 23, 2007
MOHINDER SINGH Vs. SURINDER KAUR
January 24, 2007
MOHINDER SINGH Vs. UNION TERRITORY CHANDIGARH
April 17, 2007
MOHINDER SINGH Vs. CHAIN SINGH
April 17, 2007
MOHINDER SINGH Vs. STATE OF PUNJAB
January 24, 2007
MOHINDER SINGH Vs. RAVNEET KAUR
January 12, 2007
MOHINDER SINGH Vs. SHANGARA SINGH
February 2, 2007
MOHINDER SINGH Vs. STATE OF HARYANA AND ORS.
October 12, 2007
MOHINDER SINGH Vs. STATE OF PUNJAB
March 17, 2007
MOHINDER SINGH Vs. STATE OF PUNJAB
September 11, 2007
MOHIT BROTHERS Vs. RAVEE KNITTING
March 16, 2007
MONIKA Vs. SURJIT SINGH
July 24, 2007
MONIKA VERMA Vs. RUBAL DASS
March 15, 2007
MOOL CHAND Vs. SAT NARAIN
July 24, 2007
MORION CHEMICALS LIMITED Vs. UNITED COMMERCIAL BANK LIMITED AND ANR.
October 11, 2007
MOTI RAM Vs. MAHENDER SINGH
October 15, 2007
MR. P.D. JAIN AND ORS. Vs. OSWAL AGRO MILLS LTD.
March 13, 2007
MRS. MANJU MATHUR AND ANOTHER Vs. UNION OF INDIA AND OTHERS
May 16, 2007
MRS. USHA KUNDRA Vs. THE PUNJAB STATE COOPERATIVE MILK PRODUCERS FEDERATION LIMITED (MILKFED) AND ANR.
May 21, 2007
MRS. VEENA VERMA Vs. SHRI.RAJINDER PARSHAD (SINCE DEAD ) THROUGH L.R. AND ORS.
January 11, 2007
MUKAND SINGH Vs. STATE OF PUNJAB
October 1, 2007
MUKESH CHANDER SURI Vs. RANJIT SINGH
September 18, 2007
MUKESH DHIRUBHAI AMBANI Vs. SURESH PAL
April 24, 2007
MUKESH KUMAR Vs. SANTOSH KUMARI
January 19, 2007
MUKESH KUMAR SHARMA Vs. BRIJ MOHAN SOOD
February 15, 2007
MUKHBIR SINGH Vs. JIWAN SINGH
May 15, 2007
MUKHTIAR SINGH Vs. GURDAS
August 21, 2007
MUKHTIAR SINGH Vs. STATE OF PUNJAB
March 13, 2007
MUKHTIAR SINGH Vs. KARNAIL KAUR
February 21, 2007
MUKHTIAR SINGH Vs. BALBIR SINGH ETC.
August 24, 2007
MUKHTIAR SINGH AND ORS. Vs. STATE OF PUNJAB
March 5, 2007
MULAKH RAJ Vs. JUGRAJ SINGH
July 18, 2007
MULAKH RAJ Vs. FINANCIAL COMMISSIONER APPEALS II PUNJAB AND OTHERS
February 12, 2007
MULTIVAC INDIA PVT. LTD. Vs. STATE OF HARYANA AND ORS.
April 17, 2007
MUNICIPAL COMMITTEE Vs. DAL CHAND
October 3, 2007
MUNICIPAL COMMITTEE Vs. SATISH CHANDER NARANG
March 19, 2007
MUNICIPAL CORPORATION Vs. AJIT KAUR
July 18, 2007
MUNICIPAL CORPORATION, BATHINDA Vs. PARMESHWARI DEVI
April 16, 2007
MUNICIPAL CORPORATION, FARIDABAD Vs. SURESH
January 31, 2007
MUNICIPAL COUNCIL Vs. RANJIT SINGH
May 28, 2007
MUNICIPAL COUNCIL Vs. ASHWANI KUMAR AND ORS.
August 31, 2007
MUNICIPAL COUNCIL Vs. SHIVRAJ RANI
October 18, 2007
MUNICIPAL COUNCIL REWARI Vs. LALIT KUMAR
April 20, 2007
MUNICIPAL COUNCIL, JAGADHRI Vs. M/S MALHOTRA METAL INDUSTRIES AND ANRS.
January 11, 2007
MUNISH GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
September 12, 2007
MUNSHI RAM OM PRAKASH Vs. ARTI FOOD AND FATS PVT. LTD.
June 19, 2007
MURTEE SHREE RAM CHANDER JI MAHARAJ Vs. STATE OF HARYANA
March 12, 2007
N S BHATIA Vs. STATE OF PUNJAB
October 16, 2007
N S ROOPRAI Vs. BALDEV SINGH
March 23, 2007
NACHATTAR SINGH Vs. STATE OF PUNJAB
March 23, 2007
NACHHATRO Vs. STATE OF PUNJAB
November 29, 2007
NACHHATTAR SINGH Vs. GURCHARAN SINGH
March 30, 2007
NACHHATTAR SINGH Vs. SATINDER KAUR
August 30, 2007
NAFE SINGH Vs. STATE OF HARYANA
January 25, 2007
NAGESH HOSIERY EXPORTS LTD. Vs. D.G.F.T., NEW DELHI
August 31, 2007
NAGESHWAR SHAH ALIAS NAGESHWAR SINGH Vs. STATE OF PUNJAB
March 20, 2007
NAGINA Vs. STATE OF HARYANA
March 13, 2007
NAIB SINGH Vs. STATE OF PUNJAB
March 16, 2007
NAIB TEHSILDAR-CUM-JOINT REGISTRAR, CHAMKAUR SAHIB Vs. PARBHAKAR COLD STORAGE, BELA, TEHSIL AND DISTT. ROPAR
May 18, 2007
NAIR COAL SERVICE LTD. Vs. PUNJAB STATE ELECTRICITY BOARD
October 9, 2007
NANCY COLLEGE OF EDUCATION Vs. PUNJABI UNIVERSITY, PATIALA
September 17, 2007
NAND KISHORE Vs. INSPECTOR SUKHWINDER SINGH
May 17, 2007
NAND KISHORE Vs. KISHAN LAL
December 13, 2007
NAND KISHORE Vs. STATE OF PUNJAB
March 13, 2007
NANHA Vs. RISALA
April 27, 2007
NAOTTAM SINGH DHILLON Vs. STATE OF HARYANA
January 10, 2007
NARAIN DASS (DEAD) THROUGH HIS LRS. Vs. SHRUTI KANT AND ORS.
September 25, 2007
NARAIN RAM Vs. STATE OF PUNJAB
March 12, 2007
NARANJAN SINGH Vs. BACHITTAR SINGH
May 15, 2007
NARATA RAM AND OTHERS Vs. COMMISSIONER, AMBALA DIVISION, AMBALA
May 17, 2007
NARENDER ALIAS MOTA Vs. STATE OF HARYANA
February 21, 2007
NARENDER KUMAR Vs. STATE OF HARYANA
January 24, 2007
NARENDER KUMAR AND ANR. Vs. STATE OF PUNJAB
March 9, 2007
NARENDER MOHAN Vs. HARI RAM
October 19, 2007
NARESH Vs. THE STATE OF HARYANA
April 25, 2007
NARESH CHANDER KAUSHIK Vs. KRISHAN KUMAR
December 20, 2007
NARESH GROVER Vs. STATE OF PUNJAB
September 18, 2007
NARESH KUMAR Vs. NANAK CHAND
August 31, 2007
NARESH KUMAR Vs. STATE OF PUNJAB AND ORS.
May 4, 2007
NARESH KUMAR Vs. STATE OF HARYANA
January 18, 2007
NARESH KUMAR Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
March 22, 2007
NARESH SHARMA Vs. SECRETARY GENERAL, INDIA RED CROSS SOCIETY AND OTHERS
February 14, 2007
NARINDER PAL SINGH Vs. STATE OF PUNJAB
March 17, 2007
NARINDER SINGH Vs. NEERU BALA
April 16, 2007
NARINDERPAL SINGH Vs. STATE OF PUNJAB
March 1, 2007
NAROTI DASS Vs. PHUL KAUR
May 17, 2007
NARPAT SINGH Vs. STATE OF HARYANA
March 16, 2007
NARVIR SINGH AND ANR. Vs. STATE OF HARYANA AND ORS.
August 30, 2007
NATH RAM Vs. STATE OF PUNJAB
February 22, 2007
NATHA SINGH Vs. UNION OF INDIA
July 25, 2007
NATHU RAM Vs. RAM CHANDER AND ORS.
February 7, 2007
NATIOANL INSURANCE CO LTD Vs. NIRMLA DEVI
July 19, 2007
NATIONAL BUILDING CONSTRUCTION CORPN LTD Vs. STATE OF HARYANA
January 9, 2007
NATIONAL INSUANCE COMPANY LIMTIED Vs. SANTOSH
March 20, 2007
NATIONAL INSURANCE CO LTD Vs. ASHA RANI
August 3, 2007
NATIONAL INSURANCE CO LTD Vs. B D LALTI
December 14, 2007
NATIONAL INSURANCE CO. LTD. Vs. NAVINDER KAUR
August 27, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. SADHU SINGH AND ORS.
April 17, 2007
NATIONAL INSURANCE COMPANY LTD Vs. LABH SINGH & ORS
July 9, 2007
NATIONAL INSURANCE COMPANY LTD Vs. SUKHDEV SINGH
January 25, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. GURMIT KAUR AND ORS.
November 19, 2007
NATIONAL WEST MINISTER BANK PLC Vs. GENERAL PUBLIC
October 5, 2007
NAURATA RAM Vs. RULDU RAM
March 16, 2007
NAVDEEP WALIA Vs. POST GRADUATE INSTITUTE OF MEDICAL EDUCATION & RESEARCH, CHANDIGARH
August 22, 2007
NAVJEET SINGH Vs. STATE OF PUNJAB
March 30, 2007
NAVNEET KUMAR Vs. PHULA DEVI
March 19, 2007
NAVNEET SODHI Vs. PUNJAB TECHNICAL UNIVERSITY, JALANDHAR
September 17, 2007
NEELAM Vs. CHHABIL DASS
February 6, 2007
NEELU CHANDRA Vs. FAQUIR MOHD
September 11, 2007
NEK SINGH Vs. STATE OF PUNJAB
August 2, 2007
NEW INDIA ASSURANCE CO LTD Vs. MANPHOOL SINGH
December 17, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. ASHA RANI & ORS
September 20, 2007
NEW INDIA ASSURANCE COMPANY, BRANCH TOWERS Vs. SMT. NEELAM RANI AND ORS.
November 5, 2007
NEW KAILASH COTTON FACTORY Vs. ASSESSING OFFICER-CUM-INCOME TAX OFFICER
March 21, 2007
NIRANJAN DASS Vs. JAGJIT COTTON TEXTILE MILLS LTD.
November 14, 2007
NIRBHEY SINGH Vs. HARYANA
September 14, 2007
NIRMAL SINGH Vs. STATE OF HARYANA
July 30, 2007
NIRMAL SINGH ALIAS NIMMI Vs. THE STATE OF PUNJAB
September 26, 2007
NIRMALA DEVI Vs. VIJAY KUMAR
September 14, 2007
NIRMALA DEVI Vs. UNION OF INDIA
August 31, 2007
NIRMALA MITTAL Vs. STATE OF HARYANA AND OTHERS
October 3, 2007
NIRMALJIT SINGH AND OTHERS Vs. PUNJAB STATE ELECTRICITY BOARD
December 11, 2007
NISHAN SINGH Vs. STATE OF PUNJAB
April 25, 2007
NISHAN SINGH Vs. STATE OF HARYANA
March 21, 2007
NITIN GANDHI Vs. PANJAB UNIVERSITY, CHANDIGARH
October 31, 2007
NITYA NAND SHARMA Vs. STATE OF PUNJAB
March 16, 2007
NORTHERN INDIAN GLASS INDUSTRIES LTD. Vs. STATE OF HARYANA
December 11, 2007
NURSY AND OTHERS Vs. STATE OF HARYANA AND OTHERS
February 26, 2007
NUTAN NAKRA AND ANOTHER Vs. MOHAN KAUR AND ANOTHER
October 12, 2007
O.N.S. KNITWEAR (P) LIMITED (IN LIQUIDATION) Vs. DILBAGH SINGH AND ANR.
February 22, 2007
OM GAM UDYOG SAMITI Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
December 4, 2007
OM KUMAR DHANKAR Vs. STATE OF HARYANA
May 17, 2007
OM METALS AND MINERALS (P) LTD. Vs. THE HARYANA STATE MINOR IRRIGATION AND TUBEWELL CORPORATION LTD. AND ORS.
February 21, 2007
OM PAL Vs. STATE OF HARYANA
December 20, 2007
OM PARKASH Vs. SECRETARY, MINISTRY OF RAILWAYS
November 17, 2007
OM PARKASH Vs. RAM SINGH
April 25, 2007
OM PARKASH Vs. BUDHO BAI
May 22, 2007
OM PARKASH Vs. ASHWANI KUMAR BASSI
October 5, 2007
OM PARKASH Vs. MEHAR CHAND
September 12, 2007
OM PARKASH Vs. RAJNI GUPTA
July 16, 2007
OM PARKASH Vs. MAN SINGH
August 16, 2007
OM PARKASH Vs. TARA CHAND
August 28, 2007
OM PARKASH Vs. STATE OF HARYANA
July 30, 2007
OM PARKASH Vs. STATE OF HARYANA
January 23, 2007
OM PARKASH Vs. FINANCIAL COMMISSIONER AND PRINCIPAL SECRETARY TO GOVT. OF HARYANA AND ANOTHER
January 29, 2007
OM PARKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
November 6, 2007
OM PARKASH BANSAL AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
January 16, 2007
OM PARKASH BRICK KILN OWNER Vs. STATE OF PUNJAB
September 19, 2007
OM PARKASH WALECHA Vs. STATE OF HARYANA
December 14, 2007
OM PRAKASH Vs. STATE OF PUNJAB
March 14, 2007
ONKAR SINGH Vs. KARNAIL SINGH
October 12, 2007
ORIENTAL BANK OF COMMERCE Vs. MAHABIR SINGH
April 5, 2007
ORIENTAL INSURANCE CO. LTD. Vs. RUKMANI
January 12, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. SUDESH BANSI
April 17, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. BHANGI RAM AND OTHERS
August 24, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. MANTARI
August 7, 2007
OSAW AGRO INDUSTRIES PVT. LTD. Vs. STATE OF PUNJAB
August 6, 2007
P C DEWAN Vs. STATE OF HARYANA AND ANOTHER
November 15, 2007
P S E B INDUSTRIAL RELATIONS FIELD AND TECHNICAL STAFF UNION Vs. STATE OF PUNJAB
March 20, 2007
P. KROPIVNIK Vs. COMMISSIONER OF INCOME TAX
January 15, 2007
PADAM KUMAR Vs. STATE OF HARYANA
February 5, 2007
PADMAWATI Vs. KULWANT RAI
December 21, 2007
PAL SINGH Vs. PUNJAB WAKF BOARD AND ANR
July 12, 2007
PAL SINGH ALIAS PALA Vs. STATE OF PUNJAB
July 5, 2007
PAL SINGH ALIAS PALI Vs. STATE OF PUNJAB
February 1, 2007
PALE RAM Vs. ARUN KUMAR JAIN
May 3, 2007
PALE RAM Vs. STATE OF HARYANA
May 1, 2007
PAMESH KUMAR Vs. STATE OF PUNJAB AND ORS.
August 7, 2007
PANKAJ KUMAR Vs. STATE OF PUNJAB
April 24, 2007
PANKAJ KUMAR DHINGRA Vs. SMT. SONI DEVI AND ORS.
May 14, 2007
PANNA LAL Vs. STATE OF PUNJAB
April 20, 2007
PAPPU Vs. STATE OF HARYANA
March 29, 2007
PAPPU ALIAS OM PARKASH Vs. STATE OF HARYANA
April 18, 2007
PAPPU RAM @ PAPPU Vs. STATE OF PUNJAB
May 1, 2007
PARADISE TRANSPORTERS PRIVATE LTD. AND ORS. Vs. PARTAP SINGH AND ORS.
October 29, 2007
PARAMJEET SINGH Vs. BAR COUNCIL OF INDIA
November 5, 2007
PARAMJIT Vs. STATE OF PUNJAB
May 16, 2007
PARAMJIT KAUR Vs. STATE OF PUNJAB AND ANR.
October 11, 2007
PARAMJIT KAUR Vs. STATE OF PUNJAB
March 29, 2007
PARAMJIT KAUR Vs. GURCHARAN SINGH WALIA
September 24, 2007
PARAMJIT KAUR Vs. HARBANS LAL
February 28, 2007
PARAMJIT KAUR AND ORS. Vs. STATE OF PUNJAB AND ORS.
August 8, 2007
PARAMJIT SINGH Vs. STATE OF PUNJAB
October 10, 2007
PARAMJIT SINGH Vs. BIRPAL KAUR
March 22, 2007
PARAMJIT SINGH Vs. UCO BANK AND ANR.
October 1, 2007
PARAMJIT SINGH ALIAS TINA Vs. STATE OF PUNJAB
May 4, 2007
PARAMOUNT IMPEX Vs. COMMISSIONER OF INCOME TAX
September 20, 2007
PARAMVIR SINGH Vs. STATE OF PUNJAB
January 10, 2007
PARDEEP Vs. STATE OF HARYANA
December 13, 2007
PARDEEP KUMAR Vs. AMAR NATH
February 8, 2007
PARDEEP KUMAR Vs. CHUNNI LAL
May 29, 2007
PARDEEP KUMAR SINGH Vs. STATE OF HARYANA
November 30, 2007
PARDEEP SINGH Vs. STATE OF PUNJAB
February 6, 2007
PARDEEP SINGH & ANR Vs. HARBANS KAUR & ORS
May 3, 2007
PARIHAD Vs. STATE OF HARYANA
January 31, 2007
PARKASH Vs. SATE OF HARYANA
February 22, 2007
PARKASH Vs. ADDL CIVIL JUDGE
November 27, 2007
PARKASH Vs. STATE OF HARYANA
September 17, 2007
PARKASH AGRO INDUSTRIES Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 2007
PARKASH ALIAS GHAMANDI Vs. STATE OF HARYANA
October 31, 2007
PARKASH KAUR Vs. STATE OF PUNJAB
November 28, 2007
PARKASHO DEVI Vs. GURBACHAN SINGH
May 10, 2007
PARMAJIT SINGH Vs. AGNIESZKA EWA
March 26, 2007
PARMESHWARI Vs. HANS KAUR
May 11, 2007
PARMINDER MOHAN Vs. STATE OF HARYANA
July 16, 2007
PARMINDER SINGH Vs. STATE OF PUNJAB
April 2, 2007
PARMJIT KAUR Vs. STATE OF PUNJAB
October 17, 2007
PARMJIT SINGH DHALIWAL Vs. STATE OF PUNJAB
January 12, 2007
PARSHOTAM DASS AND ORS. Vs. STATE OF HARYANA AND ORS.
September 7, 2007
PARTAP SINGH Vs. STATE OF PUNJAB
March 17, 2007
PARTAP SINGH Vs. STATE OF HARYANA AND OTHERS
December 10, 2007
PARVEEN AKHTAR Vs. STATE OF PUNJAB AND OTHERS
July 9, 2007
PARVEEN GOEL Vs. PUNJAB TECHNICAL UNIVERSITY AND ORS.
September 28, 2007
PARVESH BALA Vs. STATE OF PUNJAB
April 24, 2007
PARVESH BALA Vs. STATE OF PUNJAB
April 23, 2007
PARVINDER MOHINDRU Vs. SHRI MATA MANSA DEVI SHRINE BOARD, PANCHKULA AND ANOTHER
August 22, 2007
PATHANKOT Vs. UNION OF INDIA (UOI) AND ORS.
March 29, 2007
PAUL Vs. STATE OF PUNJAB
October 12, 2007
PAWAN Vs. KURUKSHETRA UNIVERSITY AND ORS.
July 12, 2007
PAWAN BEDI Vs. GAURAV JAIN
March 13, 2007
PAWAN KUMAR Vs. STATE OF PUNJAB
March 29, 2007
PAWAN KUMAR Vs. STATE OF HARYANA
March 22, 2007
PAWAN KUMAR Vs. THE STATE OF PUNJAB
January 8, 2007
PAWAN KUMAR Vs. SURJIT KAUR AND ORS.
August 13, 2007
PAWAN KUMAR AND ANR. Vs. STATE (U.T. CHANDIGARH)
March 13, 2007
PAWAN KUMAR GARG Vs. COMMISSIONER OF INCOME TAX
July 30, 2007
PAWAN KUMAR SON OF RAM SARAN DASS Vs. ARUNA RANI
November 6, 2007
PAWAN UPPAL Vs. STATE OF HARYANA
April 18, 2007
PAX PROPERTIES PVT. LTD Vs. STATE OF HARYANA
December 6, 2007
PEPSU ROAD TRANSPORT CORP LTD Vs. MANJIT KAUR & ORS
September 14, 2007
PEPSU ROAD TRANSPORT CORPORATION PATIALA Vs. JAGMAIL SINGH
April 16, 2007
PEPSU ROADWAYS TRANSPORT CORPORATION & ANR Vs. HAMIR KAUR & ORS
October 11, 2007
PERMANAND SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 28, 2007
PERMINDER SINGH Vs. FINANCIAL COMMISSIONER
April 19, 2007
PHATELA COTGIN INDUSTRIES (P) LTD Vs. COMMISSIONER OF INCOME-TAX
May 31, 2007
PHOOL CHAND Vs. STATE OF HARYANA
March 19, 2007
PHOOLWATI Vs. STATE
October 9, 2007
PIARA SINGH Vs. STATE OF PUNJAB
March 21, 2007
PIARA SINGH AND OTHER Vs. THE STATE OF PUNJAB
March 28, 2007
PINKI Vs. STATE OF HARYANA
April 24, 2007
PIRTHI AND ORS. Vs. DAYA KISHAN AND ANR.
July 4, 2007
PIRU Vs. BALBIR SINGH AND ORS.
November 14, 2007
PML INDUSTRIES LIMITED AND ANOTHER Vs. REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB AND ANOTHER
August 23, 2007
POHLO RAM SHARMA Vs. NARINDER SINGH RANDHAWA
September 13, 2007
POHLU Vs. STATE OF HARYANA
April 24, 2007
POOJA Vs. STATE OF PUNJAB
November 19, 2007
POONAM Vs. STATE OF PUNJAB
February 7, 2007
POONAM DEVI Vs. PRESIDING OFFICER, LABOUR COURT-II, FARIDABAD
September 7, 2007
POPPY AND BALWANT SINGH Vs. STATE OF PUNJAB
October 3, 2007
PRABHAKAR RAO LANDGE Vs. STATE OF PUNJAB
March 21, 2007
PRABHJOT KAUR Vs. STATE OF PUNJAB
April 24, 2007
PRADEEP OHRI Vs. STATE OF PUNJAB
December 20, 2007
PRAKESH KUMAR Vs. STATE OF HARYANA
March 30, 2007
PRAN NATH Vs. UNION OF INDIA (UOI) AND ORS.
November 19, 2007
PRANAY KAWDUJI BARAPATRE Vs. PANJAB UNIVERSITY
October 10, 2007
PRASAD ENTERPRISES Vs. UNION OF INDIA
May 10, 2007
PRAVEEN Vs. RAJ KUMAR
January 31, 2007
PREHARI MUTUAL WELFARE SOCIETY Vs. GURCHARAN SINGH AND BACHAN KAUR
August 23, 2007
PREM CHAND Vs. F C HARYANA
March 22, 2007
PREM KUMAR Vs. STATE OF HARYANA
September 24, 2007
PREM KUMAR Vs. NARINDERJIT SINGH
November 16, 2007
PREM KUMAR Vs. STATE OF PUNJAB AND OTHERS
July 26, 2007
PREM KUMAR CHAUHAN Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
December 17, 2007
PREM NATH Vs. SHADILAL TAYAL
November 16, 2007
PREM NATH AND ANR. Vs. JAI GOPAL AND ORS.
May 23, 2007
PREM SINGH Vs. KARAM SINGH
April 16, 2007
PREM SINGH Vs. STATE OF HARYANA
March 29, 2007
PREM SINGH Vs. STATE OF PUNJAB AND ORS.
August 2, 2007
PREMO DEVI Vs. UTTAR HARYANA BIJLI VITRAN NIGAM LTD. AND ANR.
November 29, 2007
PRINT LINKS INDIA Vs. KIRAN PAPER CONVERTORS AND MERCHANTS
May 16, 2007
PRITAM DEV SOOD Vs. KEWAL KRISHAN PURI
October 5, 2007
PRITAM SINGH Vs. JASPAL SINGH
February 5, 2007
PRITAM SINGH Vs. DILBAGH RAI
May 31, 2007
PRITAM SINGH Vs. STATE OF PUNJAB
August 14, 2007
PRITAM SINGH Vs. STATE OF PUNJAB AND OTHERS
September 24, 2007
PRITHVI RAJ Vs. STATE ELECTION COMMISSION, PUNJAB
July 25, 2007
PRITHVI RAJ SEHGAL Vs. STATE OF PUNJAB
February 22, 2007
PRITPAL SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 28, 2007
PRITPAL SINGH, RETIRED JUDGE (SINCE DECEASED) THROUGH HIS LEGAL REPRESENTATIVES Vs. UNION OF INDIA (UOI) AND ANR.
December 21, 2007
PRITPALJIT SINGH; NIRVAIR SINGH Vs. PANJAB UNIVERSITY
March 20, 2007
PRIYA POONIA Vs. NEELAM
April 19, 2007
PROMILA Vs. OM PARKASH
November 21, 2007
PSB FINANCE AND LEASING LIMITED Vs. SURJEET SINGH
March 22, 2007
PUNEET SHARMA AND ORS. Vs. STATE OF PUNJAB AND ORS.
September 28, 2007
PUNJAB & SIND BANK Vs. KABUL SINGH
August 27, 2007
PUNJAB ALLOYS (P) LTD Vs. PUNJAB STATE ELECTRICITY BOARD
September 24, 2007
PUNJAB AND HARYANA HIGH COURT BAR ASSOCIATION Vs. UNION OF INDIA
May 30, 2007
PUNJAB AND SIND BANK Vs. DEBTS RECOVERY APPELLATE TRIBUNAL
November 21, 2007
PUNJAB AND SIND BANK Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KENDRIYA SADAN AND ORS.
August 1, 2007
PUNJAB AND SIND BANK Vs. REGIONAL LABOUR COMMISSIONER (CENTRAL), KENDRIYA SADAN AND ORS
January 8, 2007
PUNJAB HOUSING BOARD Vs. ROSHAN LAL GHAI
March 14, 2007
PUNJAB KASHMIR FINANCE LIMITED Vs. STATE OF HARYANA
December 19, 2007
PUNJAB MUNICIPAL WORKERS UNION Vs. STATE OF PUNJAB
May 4, 2007
PUNJAB NATIONAL BANK Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL CUM LABOUR COURT II, CHANDIGARH
November 29, 2007
PUNJAB NATIONAL BANK, KURUKSHETRA Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT, NEW DELHI
August 23, 2007
PUNJAB SINGH Vs. NARINDER SINGH
November 14, 2007
PUNJAB SMALL INDUSTRIES AND EXPORT CORPN. LTD. Vs. COMMISSIONER OF INCOME TAX
December 4, 2007
PUNJAB STATE CIVIL SUPPLIERS CORPORATION LTD Vs. PUNJAB STATE HUMAN RIGHTS COMMISSION
May 31, 2007
PUNJAB STATE CIVIL SUPPLIES CORPORATION Vs. DEEPAK KUMAR
January 25, 2007
PUNJAB STATE CIVIL SUPPLIES CORPORATION LIMITED Vs. BANARSI DASS BANSAL
May 28, 2007
PUNJAB STATE ELECTRICITY BOARD Vs. PRITPAL KAUR
February 14, 2007
PUNJAB STATE ELECTRICITY BOARD Vs. SHATRUDHAN THAKUR
April 24, 2007
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LIMITED Vs. UNION OF INDIA
January 30, 2007
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. PUNJAB INDUSTRIAL WORKS PVT LTD
March 16, 2007
PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD. Vs. APPELLATE AUTHORITY, INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND ORS.
November 6, 2007
PUNJAB STATE THROUGH COLLECTOR Vs. RAJINDER SINGH
November 5, 2007
PUNJAB STATE TUBEWELL CORPORATION WORKERS UNION Vs. STATE OF PUNJAB
December 20, 2007
PUNJAB STATE WAREHOUSING CORPORATION Vs. SHIV SHANKAR RICE MILLS AND ORS.
August 8, 2007
PUNJAB TRACTORS LIMITED Vs. PRESIDING OFFICER, LABOUR COURT AND ANR.
October 31, 2007
PUNJAB WAKF BOARD Vs. MURTI HANUMAN JAI
November 5, 2007
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. NIRMAL SINGH
January 18, 2007
PUNJAB WAKF BOARD, AMBALA CANTT. Vs. HUKAM SINGH
July 11, 2007
PUNJAB WKF BOARD Vs. SATISH KUMAR
February 14, 2007
PURAN Vs. STATE OF HARYANA
March 15, 2007
PURAN CHAND Vs. THE MARKET COMMITTEE, TARAORI, TEHSIL NILOKHERI, DISTRICT KARNAL
July 24, 2007
PURAN CHAND Vs. PRESIDING OFFICER AND ORS.
May 16, 2007
PURAN SINGH Vs. STATE OF PUNJAB
July 30, 2007
PURAN SINGH Vs. RAGHBEER MACHINERY PVT LTD & OTHERS
March 8, 2007
PURSHOTAM DASS CHELA AMAR DASS Vs. DEPUTY COMMISSIONER, GURDASPUR AND OTHERS
May 22, 2007
PYARA SINGH THROUGH LRS AND ORS. Vs. TARA SINGH AND ORS.
May 25, 2007
PYARE LAL Vs. STATE OF HARYANA AND OTHERS
May 21, 2007
PYARI Vs. CHIEF ADMINISTRATOR, U.T., CHANDIGARH
May 23, 2007
R K BHATIA Vs. HARBIR SINGH
April 23, 2007
R KARTHIKEYAN Vs. PARAMJIT SINGH
March 29, 2007
R S DALAL Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
February 1, 2007
R. SRIKRISHNAN Vs. STATE OF HARYANA
December 13, 2007
R.J. AGRO INDUSTRIES Vs. PARKASH RICE & GENERAL MILLS
July 3, 2007
R.K. JOSHI Vs. ONS KNITWEAR PVT. LTD.
November 6, 2007
R.L. SANKHLA Vs. THE HONBLE PUNJAB AND HARYANA HIGH COURT AND ORS.
September 18, 2007
R.L. SODHI Vs. H.M.T. LIMITED
October 29, 2007
R.P. GIRDHAR Vs. SHRI PREM PARSHANT AND ANR.
July 19, 2007
R.R. ENGINEERING COMPANY Vs. PANIPAT CO-OPERATIVE SUGAR MILLS LTD.
July 13, 2007
RABINDER SINGH SODHI Vs. STATE OF PUNJAB
January 17, 2007
RACHHPAL SINGH Vs. STATE OF PUNJAB
March 29, 2007
RACHHPAL SINGH Vs. SOHAN SINGH
April 25, 2007
RACHNA AND OTHERS Vs. STATE OF HARYANA
January 22, 2007
RADHA KRISHAN RAJPAL Vs. SHRI VINAY CHANDRA
October 18, 2007
RADHEY SHAM Vs. GRAM PANCHAYAT, BHUTHAN KALAN AND ANOTHER
November 13, 2007
RADHEY SHYAM Vs. UNION OF INDIA
April 24, 2007
RADHEY SHYAM Vs. STATE OF HARYANA
August 13, 2007
RADHEY SHYAM Vs. STATE OF HARYANA
May 29, 2007
RADHEY SHYAM ALIAS SHYAM LAL AND ORS. Vs. RADHEY SHAM AND ANR.
November 21, 2007
RAFIQ Vs. STATE OF HARYANA
May 21, 2007
RAFIQ KHAN Vs. GURJANT SINGH
February 9, 2007
RAGHAV PATHAK Vs. THAPAR UNIVERSITY, PATIALA
October 15, 2007
RAGHBIR Vs. CHANDGI
April 25, 2007
RAGHBIR DAYAL Vs. STATE OF HARYANA
March 16, 2007
RAGHBIR SINGH Vs. STATE OF PUNJAB
March 21, 2007
RAGHBIR SINGH Vs. GRAM PANCHAYAT
March 29, 2007
RAGHBIR SINGH Vs. INCOME TAX APPELLATE TRIBUNAL CHANDIGARH
April 16, 2007
RAGHBIR SINGH Vs. STATE OF PUNJAB
December 17, 2007
RAGHBIR SINGH Vs. STATE OF HARYANA
October 17, 2007
RAGHBIR SINGH Vs. SANT MAN SINGH
July 27, 2007
RAGHBIR SINGH ALIAS NADAR Vs. STATE OF HARYANA
November 6, 2007
RAGHUBIR SINGH AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
May 12, 2007
RAGHUNATH Vs. STATE OF HARYANA
September 13, 2007
RAHIM DIN Vs. FAQIR MOHAMMAD
December 26, 2007
RAI SAHAB AND ANOTHER Vs. PUNJAB WAKF BOARD AND ANOTHER
May 22, 2007
RAI SINGH AND ANOTHER Vs. KISHAN GOPAL AND OTHERS
August 29, 2007
RAJ BIBRA Vs. STATE OF PUNJAB AND ANOTHER
August 16, 2007
RAJ KAUR Vs. STATE OF PUNJAB
February 15, 2007
RAJ KUMAR Vs. RAM CHAND
May 30, 2007
RAJ KUMAR Vs. PRESIDING OFFICER
September 10, 2007
RAJ KUMAR Vs. STATE OF PUNJAB
March 21, 2007
RAJ KUMAR Vs. STATE OF HARYANA
May 18, 2007
RAJ KUMAR Vs. STATE OF HARYANA
January 11, 2007
RAJ KUMAR (EX-NB SUB ) Vs. STATE OF PUNJAB
December 20, 2007
RAJ KUMAR VIJ Vs. HEM RAJ SINGLA
July 25, 2007
RAJ KUMARI Vs. MANDEEP
March 29, 2007
RAJ PAL Vs. STATE OF HARYANA
March 12, 2007
RAJ PAL Vs. BHIM SAINI
February 14, 2007
RAJ RANI Vs. ORIENTAL BANK OF COMMERCE
November 13, 2007
RAJ RANI Vs. CHANDIGARH ADMINISTRATION
April 23, 2007
RAJ RANI Vs. PUNJAB STATE ELECTRICITY BOARD, PATIALA AND ANOTHER
November 29, 2007
RAJ SINGH & OTHERS Vs. STATE OF HARYANA AND OTHERS
August 7, 2007
RAJAN AND ANOTHER Vs. DARSHAN
March 21, 2007
RAJAN CHAUDHARY Vs. UNION OF INDIA (UOI) AND ORS.
August 22, 2007
RAJAN VERMA Vs. UNION OF INDIA
November 19, 2007
RAJASTHAN STATE ROAD TRANSPORT Vs. SURJINA @ SUBHANI
February 26, 2007
RAJBIR Vs. STATE OF HARYANA
March 9, 2007
RAJENDER SINGH Vs. STATE OF HARYANA
March 13, 2007
RAJENDRA NATH DATT Vs. UNION TERRITORY, CHANDIGARH
January 18, 2007
RAJESH DEVAN Vs. SOMA WATI AGGARWAL
August 10, 2007
RAJESH KAPOOR Vs. CHAND SEHTI
May 17, 2007
RAJESH KUMAR Vs. ANURADHA THAKUR
April 27, 2007
RAJESH KUMAR Vs. STATE OF HARYANA
January 12, 2007
RAJESH KUMAR Vs. STATE OF HARYANA
January 24, 2007
RAJESH KUMAR Vs. STATE OF HARYANA
March 22, 2007
RAJESH LAMBA Vs. BRIJENDERA SINGH AND ORS.
October 15, 2007
RAJESH LAMBA AND ORS. Vs. STATE OF HARYANA AND ORS.
December 10, 2007
RAJESH SHARMA Vs. THE STATE OF HARYANA AND OTHERS
December 14, 2007
RAJIA ALIAS RATIA Vs. BALA DEVI
November 19, 2007
RAJINDER Vs. SATBIR AND ANR.
October 11, 2007
RAJINDER @ DHAMAL AND ORS. Vs. STATE OF HARYANA
February 15, 2007
RAJINDER JIT SINGH Vs. REGISTRAR, PUNJABI UNIVERSITY, PATIALA
July 5, 2007
RAJINDER KAUR Vs. AMRIK SINGH
February 19, 2007
RAJINDER KUMAR Vs. BACHAN SINGH
December 20, 2007
RAJINDER KUMAR Vs. STATE OF PUNJAB
March 16, 2007
RAJINDER KUMAR Vs. STATE OF PUNJAB
March 19, 2007
RAJINDER PARKASH SETH Vs. STATE OF HARYANA AND ORS.
February 12, 2007
RAJINDER SINGH Vs. JASPRIT KAUR & ORS
September 14, 2007
RAJINDER SINGH Vs. STATE OF PUNJAB
April 18, 2007
RAJINDER SINGH Vs. STATE OF PUNJAB
September 12, 2007
RAJINDER SINGH Vs. SURJIT KAUR
March 9, 2007
RAJINDER SINGH & OTHERS Vs. STATE OF HARYANA & OTHERS
July 26, 2007
RAJINDER SINGH AND ORS. AND Vs. STATE OF PUNJAB AND ORS.
December 12, 2007
RAJINDER SINGH KOONER Vs. MUNICIPAL CORPORATION
March 7, 2007
RAJIV GOGIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS.
October 1, 2007
RAJIV KUMAR Vs. STATE OF HARYANA
October 9, 2007
RAJNI JAISWAL Vs. SCHOOL MANAGING COMMITTEE, ARMY SCHOOL, FEROZEPUR CANTT
April 23, 2007
RAJNISH LATHAR Vs. STATE OF HARYANA
May 2, 2007
RAJNISH SHARMA Vs. STATE OF HARYANA
January 12, 2007
RAJPAL Vs. GURDEV SINGH
May 25, 2007
RAJU Vs. LALITPAL SINGH
October 31, 2007
RAJU Vs. STATE OF HARYANA
March 21, 2007
RAJVIR SINGH Vs. STATE OF PUNJAB
March 20, 2007
RAJWANT SINGH Vs. STATE OF HARYANA
October 5, 2007
RAJWANT SINGH Vs. FOOD CORPORATION OF INDIA AND OTHERS
December 19, 2007
RAKESH KUMAR Vs. ASHIMA KUMAR
January 23, 2007
RAKESH KUMAR Vs. STATE OF HARYANA
March 30, 2007
RAKESH KUMAR ALIAS RINKU Vs. THE STATE OF HARYANA
October 10, 2007
RAKESH KUMAR JAIN Vs. STATE OF HARYANA
February 1, 2007
RAKESH MAHAJAN Vs. COMMISSIONER OF INCOME TAX
September 24, 2007
RALLI Vs. DHANNA SINGH
December 12, 2007
RAM AVTAR Vs. SUSHMA KUMARI
May 30, 2007
RAM AVTAR Vs. SUBHASH CHAND AGGARWAL AND OTHERS
April 2, 2007
RAM CHAND Vs. DEVI CHARAN
May 10, 2007
RAM CHAND Vs. STATE OF PUNJAB
May 8, 2007
RAM CHANDER Vs. HARI SINGH
April 17, 2007
RAM CHANDER Vs. STATE OF HARYANA
December 4, 2007
RAM DASS Vs. TEK CHAND
May 29, 2007
RAM DASS Vs. SHISHA SINGH
July 12, 2007
RAM DASS HIRA LAL Vs. SUNIL KUMAR SEKHRI
August 21, 2007
RAM DEV Vs. STATE OF HARYANA
March 19, 2007
RAM DEV AND ORS. Vs. RAJINDER SINGH AND ORS.
September 5, 2007
RAM GOPAL PEHLAD SINGH Vs. MUNICIPAL COMMITTEE, PALWAL AND ANOTHER
May 14, 2007
RAM GULAM Vs. HARYANA DAIRY DEVPT CO OP FEDERATION LTD
July 30, 2007
RAM JI LAL Vs. STATE OF PUNJAB
January 11, 2007
RAM KALI Vs. MAUJI RAM
March 29, 2007
RAM KARAN Vs. BOGA RAM
March 13, 2007
RAM KARAN Vs. STATE OF PUNJAB
May 2, 2007
RAM KISHAN Vs. HEM CHAND
December 5, 2007
RAM KISHAN Vs. STATE OF HARYANA AND OTHERS
May 11, 2007
RAM KISHAN Vs. FINANCIAL COMMISSIONER
August 30, 2007
RAM KISHAN Vs. SHEO RAM
December 12, 2007
RAM KISHAN Vs. HARI RAM
September 10, 2007
RAM KISHAN HOODA Vs. UNION OF INDIA
March 14, 2007
RAM KRISHAN KASHYAP AND OTHERS Vs. GURU JAMBHESHWAR UNIVERSITY OF SCIENCE & TECHNOLOGY AND OTHERS
August 3, 2007
RAM KUMAR Vs. THE STATE OF PUNJAB
October 16, 2007
RAM KUMAR Vs. RAMDIA AND ORS.
November 29, 2007
RAM KUMAR Vs. STATE OF PUNJAB
April 3, 2007
RAM KUMAR Vs. GRAM PANCHAYAT, PALRA
May 11, 2007
RAM KUMAR Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
April 24, 2007
RAM KUMAR Vs. STATE BANK OF INDIA AND ANOTHER
March 2, 2007
RAM KUMAR Vs. RAMESHWAR LAL AND ORS.
April 16, 2007
RAM KUMAR AND ANOTHER Vs. MOHAMMAD RASHID AND OTHERS
August 2, 2007
RAM LAL Vs. DARSHAN LAL
December 4, 2007
RAM LOTAN Vs. LILA KRISHAN
March 21, 2007
RAM LUBHAYA KHANNA AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 17, 2007
RAM MURTHI Vs. PREM KUMAR
July 31, 2007
RAM PAL Vs. STATE OF HARYANA
December 11, 2007
RAM PARKASH Vs. HANS RAJ
March 21, 2007
RAM PARKASH AND ORS. Vs. KASHMIRI LAL MALHOTRA AND ORS.
November 2, 2007
RAM PARTAP Vs. PUNJAB WAKF BOARD, AMBALA CANTT & ORS
April 3, 2007
RAM PHALAND ORS. Vs. SMT. GIANO
November 2, 2007
RAM PIARI Vs. SHAKUNTLA DEVI (DECEASED) THROUGH L.RS.
November 13, 2007
RAM PIARI Vs. MEHAR SINGH
July 6, 2007
RAM RAJI Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS
March 20, 2007
RAM SARUP Vs. STATE OF HARYANA AND OTHERS
January 17, 2007
RAM SARUP Vs. PREM LATA
April 24, 2007
RAM SARUP Vs. OM PRAKASH
November 28, 2007
RAM SARUP GUPTA Vs. STATE OF U T CHANDIGARH
March 17, 2007
RAM SINGH Vs. STATE OF HARYANA
March 21, 2007
RAM SINGH Vs. STATE OF HARYANA
February 20, 2007
RAM SINGH Vs. STATE OF HARYANA
February 12, 2007
RAM SINGH EX. SARPANCH Vs. STATE OF HARYANA
May 30, 2007
RAMAN FINANCE CORPORATION Vs. HARMEET SINGH
January 22, 2007
RAMAN KUMAR Vs. STATE OF PUNJAB
December 13, 2007
RAMANJOT SINGH Vs. STATE OF PUNJAB
March 29, 2007
RAMESH Vs. STATE OF HARYANA
December 7, 2007
RAMESH Vs. STATE OF HRYANA
July 4, 2007
RAMESH Vs. STATE OF HARYANA
January 8, 2007
RAMESH Vs. SATE OF HARYANA
July 26, 2007
RAMESH ALIAS MESHA Vs. STATE OF HARYANA
March 29, 2007
RAMESH CHAND AND ANR. Vs. ANITA KUMAR AND ORS.
September 6, 2007
RAMESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
December 21, 2007
RAMESH KUMAR Vs. STATE OF PUNJAB
April 16, 2007
RAMESH KUMAR Vs. STATE OF HARYANA
March 23, 2007
RAMESH KUMAR Vs. PARAS RAM
March 22, 2007
RAMESH KUMAR AND ANR. Vs. STATE OF HARYANA
February 9, 2007
RAMESH TULI Vs. STATE OF PUNJAB AND OTHERS
May 17, 2007
RAMESHWAR DAYAL Vs. STATE OF HARYANA
March 30, 2007
RAMJI DASS Vs. GURDWARA SINGH SABHA, DHARAMKOT
February 21, 2007
RAMJI LAL Vs. DEVI DAYAL
March 8, 2007
RAMJI LAL LATTU RAM Vs. ARTI FOOD AND FATS (P) LIMITED
June 19, 2007
RAMJI SINGH Vs. STATE OF HARYANA
February 23, 2007
RAMO BAI Vs. STATE OF HARYANA
May 17, 2007
RAMPAL Vs. STATE OF PUNJAB
March 22, 2007
RANBIR Vs. STATE OF HARYANA
January 19, 2007
RANBIR SINGH Vs. STATE OF HARYANA
November 26, 2007
RANDHIR SINGH Vs. STATE OF HARYANA
March 13, 2007
RANDHIR SINGH Vs. JAGDISH CHAND
May 4, 2007
RANDHIR SINGH Vs. MEENA
December 20, 2007
RANI DEVI Vs. HAWA SINGH
March 23, 2007
RANJEET Vs. KAILASH
January 10, 2007
RANJEET SINGH Vs. STATE OF HARYANA
March 21, 2007
RANJEET SINGH Vs. GRAM PANCHAYAT
May 11, 2007
RANJEET SINGH Vs. GRAM PANCHAYAT, SANGHORE
May 11, 2007
RANJIT KAUR Vs. CHAIRMAN LIC AND OTHERS
May 7, 2007
RANJIT SINGH Vs. STATE OF HARYANA AND OTHERS
August 8, 2007
RANJIT SINGH Vs. RALI KAUR
October 30, 2007
RANJIT SINGH Vs. STATE OF PUNJAB
December 4, 2007
RANJIT SINGH Vs. MEHFIL RESTAURANT
December 19, 2007
RANJIT SINGH Vs. AMARJIT KAUR
March 20, 2007
RANJIT SINGH Vs. SHAKTI SINGH
October 18, 2007
RANJIT SINGH Vs. NARINDER KAUR
August 23, 2007
RANJIT SINGH Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
November 16, 2007
RANJIT SINGH & ANOTHER Vs. GRAM SABHA, JALALPUR
April 4, 2007
RANJIT SINGH ALIAS RANA Vs. STATE OF PUNJAB
April 24, 2007
RANJODH SINGH Vs. THE STATE OF HARYANA
August 20, 2007
RANVIR SINGH Vs. STATE OF HARYANA
May 31, 2007
RASHID Vs. STATE OF HARYANA
August 23, 2007
RASHPAL SINGH Vs. STATE OF PUNJAB
March 19, 2007
RASHPAL SINGH BAHIA Vs. SURINDER KAUR
November 6, 2007
RATI RAM Vs. SHISH RAM
April 24, 2007
RATI RAM Vs. BASANTI DEVI
August 31, 2007
RATTAN CHAND Vs. STATE OF PUNJAB
October 15, 2007
RATTAN CHAND Vs. STATE OF PUNJAB
March 15, 2007
RATTAN CHAND Vs. CHAMELI DEVI
July 25, 2007
RATTAN CHAND (DEAD) THROUGH HIS LRS. Vs. CHAMELI DEVI (DEAD) THROUGH HER LRS.
July 27, 2007
RATTAN PAL Vs. PUNJAB GRAMIN BANK
October 18, 2007
RATTI WOOLLEN MILLS Vs. STATE OF PUNJAB AND ORS.
February 1, 2007
RAVI BALA Vs. SATPAL
December 18, 2007
RAVI HANDA Vs. STATE OF HARYANA
May 11, 2007
RAVI KUMAR GUPTA Vs. NARINDER KUMAR & CO
March 29, 2007
RAVI SHARMA Vs. SANJIV KUMAR JAIN AND ORS.
August 9, 2007
RAVINDER KUMAR TALWAR & CO. Vs. STATE OF HARYANA
July 6, 2007
RAVINDER PAL SINGH Vs. STATE OF PUNJAB
September 18, 2007
RAVINDER SINGH Vs. MANDIR BHAJLEY RAM
August 20, 2007
RAVINDER SINGH Vs. RANJIT SINGH AND ANR.
November 23, 2007
RAVINDRA TUBES LTD. AND JINDAL INDUSTRIES LTD. Vs. STATE OF HARYANA AND ORS.
January 9, 2007
RAWAN SHARMA Vs. BABA FARID UNIVERSITY OF HEALTH SCIENCES AND OTHERS
February 20, 2007
REETA RANI Vs. STATE OF PUNJAB
October 16, 2007
REGIONAL COMPUTER CENTRE Vs. COMMISSIONER OF INCOME TAX
July 5, 2007
REGIONAL ENGINEERING, COLLEGE, NOW NATIONAL INSTITUTE OF TECHNOLOGY (DEEMED UNIVERSITY), KURUKSHETRA Vs. PRESIDING OFFICER, LABOUR COURT
September 19, 2007
REKHA RANI Vs. STATE OF PUNJAB AND ORS.
October 15, 2007
RENU KANWAR Vs. STATE OF PUNJAB
November 12, 2007
RESHAM S/O SEWA SINGH AND ORS. Vs. LACHHMAN SINGH AND ORS.
November 13, 2007
RESHAM SINGH Vs. PEPSU ROAD TRANSPORT CORPORATION
May 10, 2007
RESHAM SINGH Vs. GURMAIL SINGH
February 28, 2007
RESHAM SINGH Vs. UNION OF INDIA
November 6, 2007
RESHAM SINGH Vs. KULWINDER KAUR
March 15, 2007
RESHAM SINGH AND OTHERS Vs. SUPERINTENDENT CANAL OFFICER
May 21, 2007
RESHMA GAUTAM Vs. NIRMALA RANI
February 9, 2007
RISALA Vs. RULDU
October 5, 2007
RISHAL SINGH Vs. BHAGWAN
March 19, 2007
RITA DEVI Vs. UNION OF INDIA
April 20, 2007
RMI CYCLES LTD. Vs. ADDL. DIRECTOR GENERAL OF FOREIGN TRADE, NEW DELHI
March 6, 2007
ROHAN SOOD (MINOR) Vs. UNION OF INDIA (UOI) AND ANR.
July 17, 2007
ROHINI DUA Vs. STATE OF HARYANA & ANR.
July 23, 2007
ROHIT AGGARWAL Vs. STATE OF PUNJAB
March 21, 2007
ROHIT KUMAR JAIN Vs. STATE OF HARYANA
March 19, 2007
ROHIT SHARMA Vs. UNION OF INDIA
March 26, 2007
RONKI RAM Vs. PREM SAINI
July 27, 2007
ROOP SINGH Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH
September 28, 2007
ROPAR DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LTD. Vs. COMMISSIONER
August 7, 2007
ROSARY RELATORS PRIVATE LIMITED Vs. STATE OF HARYANA & OTHERS
July 16, 2007
ROSHAN LAL Vs. STATE OF HARYANA
November 16, 2007
ROSHAN LAL Vs. PUSHPA KUMARI
April 23, 2007
ROSHAN LAL AND ORS. Vs. KEWAL SINGH AND ORS.
October 5, 2007
RULDA RAM VIRAK AND OTHERS Vs. STATE OF HARYANA AND OTHERS
March 29, 2007
RUP JUDGE Vs. CHANDIGARH HOUSING BOARD
May 9, 2007
RUPINDER KAUR Vs. AVTAR SINGH
July 10, 2007
S B PACKAGINGS LIMITED Vs. CESTAT
January 30, 2007
S D PROCESSORS AND OTHERS Vs. HARYANA FINANCIAL CORPORATION AND OTHERS
August 17, 2007
S H KAZMI Vs. STATE OF HARYANA
April 2, 2007
S K JAIN Vs. STATE OF HARYANA
August 17, 2007
S K MITTAL Vs. STATE OF HARYANA
July 13, 2007
S S CHAHAL Vs. FOOD CORPORATION OF INDIA
March 23, 2007
S. GURDEEP SINGH DHILLON Vs. THE STATE OF PUNJAB
May 7, 2007
S.C. KAPURIA Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 3, 2007
S.K. AGRICULTURE WORKS Vs. HARYANA STATE INDUSTRIAL DEV. CORPN. LTD.
February 12, 2007
S.K. BHOWMIK Vs. S.K. ARORA
September 19, 2007
S.L. CHOTANI Vs. BANK OF INDIA
August 22, 2007
S.P. JAIN AND ORS. Vs. THE OFFICIAL LIQUIDATOR AND ORS.
April 18, 2007
S.P. MALHOTRA Vs. U.T. CHANDIGARH
March 30, 2007
SADA RAM Vs. FINANCIAL COMMISSIONER TAXATION PUNJAB AND OTHERS
March 19, 2007
SADHU OVERSEAS Vs. STATE OF HARYANA AND ANR.
September 28, 2007
SADHU RAM AND ORS. Vs. STATE OF HARYANA
September 26, 2007
SADHU SINGH Vs. JATINDER MOHAN
July 11, 2007
SADHU SINGH AND ANR Vs. KEHAR SINGH AND ANR
July 13, 2007
SAFFI ULLAH Vs. STATE OF PUNJAB
October 10, 2007
SAHAB SINGH AND ANOTHER Vs. STATE OF HARYANA
September 5, 2007
SAHIL MITTAL Vs. STATE OF PUNJAB
December 17, 2007
SAINI ORCHARDS PVT LTD Vs. STATE OF HARYANA
March 22, 2007
SAJJAN SINGH AND ANOTHER Vs. STATE OF HARYANA AND OTHERS
September 24, 2007
SAKEEL Vs. STATE OF HARYANA
September 11, 2007
SALIM Vs. STATE OF PUNJAB
March 20, 2007
SALINDER KUMAR Vs. STATE OF PUNJAB
May 9, 2007
SALINDER KUMAR Vs. THE MUNDA KHERA COOPERATIVE CREDIT AND SERVICE SOCIETY LIMITED
July 10, 2007
SAMMO BAI AND OTHERS Vs. STATE OF HARYANA
August 1, 2007
SAMPURAN SINGH Vs. STATE OF PUNJAB AND ORS.
July 10, 2007
SAMPURAN SINGH Vs. SEWA SINGH CHOUHAN
May 29, 2007
SANDEEP Vs. ELECTION TRIBUNAL AND ORS.
September 24, 2007
SANDEEP CHADHA ALIAS FORU ALIAS MONY Vs. STATE OF HARYANA
March 20, 2007
SANDEEP SINGH Vs. STATE OF PUNJAB AND ANOTHER
March 6, 2007
SANDESH KUMAR SETHI Vs. TILAK RAJ SHARMA
November 22, 2007
SANDIP KUMAR Vs. STATE OF PUNJAB
March 9, 2007
SANJAY Vs. STATE OF HARYANA
April 26, 2007
SANJAY Vs. STATE OF HARYANA
March 19, 2007
SANJAY ALIAS SANJOO Vs. STATE OF HARYANA
July 26, 2007
SANJAY BHATI AND OTHERS Vs. STATE OF HARYANA AND OTHERS
January 23, 2007
SANJAY SHARMA Vs. AJMER SINGH
February 21, 2007
SANJAY TIWARI Vs. HARYANA STATE ELECTRICITY BOARD
September 25, 2007
SANJAY YADAV Vs. ANITA YADAV
April 18, 2007
SANJEEV KALRA Vs. STATE BANK OF INDIA AND ANR.
December 21, 2007
SANJEEV KUMAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
October 16, 2007
SANJEEV KUMAR AND ORS. Vs. SHRI NARINDERJIT SINGH AND ORS.
October 30, 2007
SANJIV KUMAR Vs. STATE OF PUNJAB AND ORS.
May 25, 2007
SANJIV KUMAR Vs. STATE OF PUNJAB
March 30, 2007
SANJIV KUMAR @ SANJU Vs. STATE OF PUNJAB
September 21, 2007
SANNU ALIAS RAJU Vs. THE STATE OF HARYANA
August 2, 2007
SANT BABA LABH SINGH Vs. SANTO
December 5, 2007
SANT GURMEET RAM RAHIM SINGH INSAN Vs. CENTRAL BUREAU OF INVESTIGATION
September 17, 2007
SANT JAI RAM DAS COLLEGE OF EDUCATION Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
November 1, 2007
SANT SINGH Vs. SUKHDEV SINGH
August 27, 2007
SANTOKH SINGH Vs. STATE OF PUNJAB
April 3, 2007
SANTOKH SINGH Vs. STATE OF PUNJAB
March 16, 2007
SANTOKH SINGH ALIAS SUKHI Vs. STATE OF PUNJAB
April 16, 2007
SANTOSH Vs. KRISHNA
March 1, 2007
SANTOSH DEVI Vs. CHANDER BHAN
October 17, 2007
SANWAR MAL SHARMA Vs. RATTAN SINGH
March 16, 2007
SARABJEET SINGH Vs. STATE OF PUNJAB
May 1, 2007
SARABJIT KAUR Vs. VIKRAM CHEHAL
September 17, 2007
SARABJIT KAUR Vs. STATE OF PUNJAB
February 9, 2007
SARAL KUMARI AND OTHERS Vs. STATE OF HARYANA
January 8, 2007
SARAN SINGH Vs. COMMISSIONER AMBALA DIVISION AMBALA
March 26, 2007
SARDAR AJIT SINGH Vs. SARDAR AMARJIT SINGH AND OTHERS
March 29, 2007
SARDAR BAHADUR RICE MILLS Vs. PUNJAB AND SIND BANK
April 2, 2007
SARLA HANDICRAFTS (P) LTD. Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
April 16, 2007
SAROJ BALA Vs. BALWANT RAI
April 16, 2007
SAROJ DEVI Vs. PRESIDING OFFICER AND ANR.
July 6, 2007
SAROJ RANI Vs. PARDEEP KUMAR
August 28, 2007
SAROJ SHARMA Vs. LAVLESH KUMAR
July 24, 2007
SARUP SINGH Vs. DALBARA SINGH
September 26, 2007
SARUPINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ANOTHER
May 7, 2007
SAT NARAIN Vs. GENERAL MANAGER HARYANA ROADWAYS ROHTAK DEPOT
February 7, 2007
SAT PAL Vs. RAVI SHER SINGH
May 15, 2007
SAT PAL Vs. FINANCIAL COMMISSIONER
March 26, 2007
SAT PAL PURI Vs. STATE OF PUNJAB AND ORS.
March 5, 2007
SAT PARAKASH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 6, 2007
SATBIR Vs. STATE OF HARYANA
May 7, 2007
SATBIR KAUR @ SATBIR BAJWA Vs. DEHATI COOPERATIVE MARKETING SOCIETY LTD.
July 26, 2007
SATBIR SINGH Vs. HAR KAUR
May 23, 2007
SATBIR SINGH Vs. HEERA LAL
November 6, 2007
SATBIR SINGH Vs. PUNJAB AND HARYANA HIGH COURT AND ANOTHER
March 13, 2007
SATISH Vs. STATE OF HARYANA
April 28, 2007
SATISH CHOPRA Vs. SURAJ PRAKASH
July 24, 2007
SATISH KUMAR Vs. STATE OF HARYANA
July 27, 2007
SATISH KUMAR Vs. STATE OF HARYANA ETC.
January 29, 2007
SATISH RATHI Vs. STATE OF HARYANA
April 20, 2007
SATNAM KAUR Vs. ONKAR SINGH
July 18, 2007
SATNAM SINGH Vs. STATE OF PUNJAB
December 11, 2007
SATNAM SINGH AND ORS. Vs. LUDHIANA IMPROVEMENT TRUST AND ORS.
October 10, 2007
SATPAL Vs. STATE OF HARYANA
August 16, 2007
SATPAL AND ANR. Vs. SURINDER KUMAR
May 31, 2007
SATPAL KHAN Vs. THE STATE OF HARYANA AND ORS.
January 15, 2007
SATPAL SHARMA Vs. STATE OF PUNJAB
March 16, 2007
SATPAUL ALIAS LALA Vs. STATE OF PUNJAB
May 3, 2007
SATTEY ALIAS SATBIR SINGH Vs. STATE OF HARYANA
November 22, 2007
SATWINDER KAUR Vs. SURJEET SINGH
January 8, 2007
SATWINDER SINGH Vs. NABARD
September 10, 2007
SATYA Vs. STATE OF HARYANA
March 29, 2007
SATYA DEVI Vs. RATTAN CHAND
September 6, 2007
SATYA DEVI Vs. STATE OF HARYANA THROUGH ITS SECRETARY, CO-OPERATIVE SUPPLY AND MARKETING FEDERATION DEPARTMENT AND ORS.
November 29, 2007
SATYA PAL SHARMA Vs. SMT. SATWANT KAUR
July 23, 2007
SATYAPAL Vs. STATE OF HARYANA
February 21, 2007
SAVITRI DEVI Vs. STATE OF HARYANA
May 25, 2007
SAWAN KUMAR Vs. RAMA KANT
March 28, 2007
SAWAN MAL Vs. STATE OF HARYANA
July 6, 2007
SAWANDEEP SINGH Vs. STATE OF PUNJAB AND OTHERS
February 27, 2007
SCANOMAX INDIA LTD. Vs. PSIDC
July 26, 2007
SECRETARY TO GOVT PUNJAB, TRANSPORT DEPARTMENT AND ORS Vs. AMAR NATH AND ANR
December 5, 2007
SEEMA Vs. STATE OF PUNJAB
March 29, 2007
SEEMA CHAUDHARY Vs. THE STATE OF HARYANA
September 19, 2007
SEHDEV GAUTAM Vs. UNION OF INDIA
March 29, 2007
SEM PAL Vs. STATE OF PUNJAB
March 20, 2007
SETH TEK CHAND Vs. STATE OF HARYANA
October 15, 2007
SEWA RAM Vs. BHARAT PETROLEUM CORPN. LTD
November 15, 2007
SEWA SINGH Vs. UNION OF INDIA
May 2, 2007
SEWA SINGH Vs. DHIAN SINGH
March 19, 2007
SH PHOOL CHAND BANSAL Vs. PARVINDER SINGH
May 2, 2007
SH. BHUPINDER SINGH Vs. SHRI HARI RAM
May 23, 2007
SHAHBEG SINGH Vs. STATE OF PUNJAB
March 14, 2007
SHAKUNTALA PURI Vs. STATE OF PUNJAB AND OTHERS
May 14, 2007
SHAKUNTLA Vs. STATE OF HARYANA
December 14, 2007
SHAKUNTLA Vs. STATE OF PUNJAB
March 26, 2007
SHALINI Vs. DEV SAMAJ COLLEGE OF EDUCATION, FEROZEPUR CITY
October 12, 2007
SHALINI Vs. PAWAN KAUSHAL
July 24, 2007
SHAM LAL Vs. SUDESH KUMAR
May 29, 2007
SHAM LAL Vs. MOHAN LAL AND ORS.
February 27, 2007
SHAM LAL Vs. ASHOK KUMAR
March 23, 2007
SHAM SAROOP Vs. STATE OF PUNJAB
May 4, 2007
SHAM SINGH AND ORS. Vs. STATE OF HARYANA AND ORS.
March 1, 2007
SHAMMI SINGH AND ORS. Vs. THE STATE OF PUNJAB
August 6, 2007
SHAMSHER Vs. STATE OF HARYANA
January 12, 2007
SHAMSHER SINGH Vs. STATE OF PUNJAB
May 15, 2007
SHAMSHER SINGH Vs. ZILE RAM
October 9, 2007
SHAMSUDDIN Vs. UNITEC LIMITED
September 14, 2007
SHANTI DEVI Vs. STATE OF HARYANA AND ANOTHER
May 22, 2007
SHANTI DEVI Vs. STATE OF PUNJAB
March 14, 2007
SHANTI DEVI Vs. GIAN CHAND
September 17, 2007
SHANTI DEVI Vs. AMAR SINGH
September 18, 2007
SHANTI DEVI Vs. STATE OF HARYANA
March 30, 2007
SHANTI DEVI AND ORS. Vs. SMT. TARAWATI AND ANR.
February 5, 2007
SHARDHALU BHAGAT RAM ASSRA Vs. RAM NATH
May 8, 2007
SHARWAN Vs. STATE OF HARYANA
March 30, 2007
SHASHI ARORA Vs. STATE OF HARYANA AND ANR.
November 27, 2007
SHASHI KUMAR @ SONU Vs. STATE OF HARYANA
July 16, 2007
SHASTRI CONSTRUCTION CO. Vs. UNION OF INDIA
July 30, 2007
SHAVETA PARMAR Vs. JASWINDERPREET SINGH
July 24, 2007
SHAVINDER PAL SINGH Vs. STATE OF PUNJAB
July 26, 2007
SHEELA RANI Vs. STATE OF HARYANA AND OTHERS
February 28, 2007
SHEETAL KUMARI Vs. STATE OF PUNJAB
March 29, 2007
SHEO DAN AND ANOTHER Vs. HAR GIAN AND OTHERS
July 18, 2007
SHEO KUMAR SAHA Vs. STATE OF HARYANA AND OTHERS
March 16, 2007
SHER SINGH Vs. STATE OF PUNJAB
March 30, 2007
SHESHA SINGH Vs. B.C. GUPTA
May 7, 2007
SHIKHA Vs. SANJAY KUMAR
April 16, 2007
SHIKHA MALHOTRA Vs. STATE BANK OF INDIA AND ANR.
December 6, 2007
SHIMLA RANI Vs. STATE OF PUNJAB
September 17, 2007
SHINDER KAUR Vs. STATE OF PUNJAB & OTHERS
August 2, 2007
SHINDER SINGH Vs. STATE OF PUNJAB
February 8, 2007
SHINDERPAL Vs. STATE OF PUNJAB
March 16, 2007
SHIRLEY DYERS Vs. COMMISSIONER OF C EX , JALANDHAR
March 21, 2007
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. SANATAN DHARAM SABHA, JIND
March 28, 2007
SHIROMANI GURDWARA PARBANDHAK COMMITTEE Vs. BHUPINDER SINGH
February 12, 2007
SHISH PAL Vs. STATE OF PUNJAB
March 20, 2007
SHIV CHARAN DASS Vs. SURAT SINGH
December 19, 2007
SHIV DAYA ARORA Vs. RENU ARORA
March 5, 2007
SHIV DAYAL Vs. STATE OF PUNJAB
March 17, 2007
SHIV DAYAL Vs. FINANCIAL COMMISSIONER HARYANA AND OTHERS
November 22, 2007
SHIV DUTT Vs. DHARAMBIR
August 21, 2007
SHIV KUMARI Vs. UNION OF INDIA
April 20, 2007
SHIV NARAIN SHARMA Vs. STATE OF HARYANA
December 7, 2007
SHIV SHAKTI EDUCATIONAL SOCIETY (REGD.) Vs. STATE OF PUNJAB AND ORS.
December 19, 2007
SHIV SHAKTI STEEL TUBES Vs. COMMISSIONER OF C EX , LUDHIANA
September 7, 2007
SHIV SHAM SINGH Vs. STATE OF PUNJAB
May 7, 2007
SHIV SHANKAR CONSTRUCTION COMPANY Vs. THE ENGINEER-IN-CHIEF AND ORS.
April 23, 2007
SHIV SINGH Vs. STATE OF PUNJAB
March 2, 2007
SHIVALA DAMODAR DASS Vs. KUNDAN LAL
September 17, 2007
SHIVALIK WOOLLEN MILLS (P) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 13, 2007
SHIWALYA SPINNING AND WEAVING MILLS (P) LTD. Vs. STATE OF PUNJAB AND ORS.
February 6, 2007
SHOBHA MANDAL Vs. STATE OF HARYANA
March 28, 2007
SHREE DEWAN STEELS (INDIA) LIMITED (IN LIQUIDATION) Vs. CENTRAL BANK OF INDIA
March 1, 2007
SHREE DIGVIJAYA WOOLEN MILLS LTD. Vs. COMMISSIONER OF INCOME TAX, AMRITSAR
August 23, 2007
SHRI RAMA CHANDRAN PILLAI Vs. STATE OF HARYANA
August 29, 2007
SHRI VAISHNO DEVI SHIKSHA SAMITY AND ORS., Vs. STATE OF HARYANA AND ORS.
July 12, 2007
SHUBH KARAN Vs. STATE OF HARYANA
September 13, 2007
SHUBH KIRAN SHARMA Vs. STATE OF HARYANA
August 1, 2007
SHYAM DUTT Vs. STATE OF HARYANA
April 16, 2007
SHYAM LAL Vs. SHAM LAL
February 9, 2007
SHYAMA DEVI Vs. STATE OF HARYANA
March 21, 2007
SIKERWAL INDUSTRIES Vs. HARYANA FINANCIAL CORPORATION AND ORS.
March 6, 2007
SIKH EDUCATIONAL COUNCIL, FEROZEPUR Vs. STATE OF PUNJAB AND OTHERS
January 22, 2007
SIMRANJIT SINGH MANN Vs. STATE OF PUNJAB
September 25, 2007
SIMRO DEVI Vs. RACHHPAL SINGH
March 23, 2007
SINGH LEGAL FOUNDATION, CHANDIGARH Vs. UNION OF INDIA
July 30, 2007
SIRI BHAGWAN Vs. STATE OF HARYANA
September 17, 2007
SIS PAL Vs. STATE OF HARYANA
November 21, 2007
SITA RAM Vs. STATE OF HARYANA
January 8, 2007
SITA RAM CHAUHAN @ S.R. CHAUHAN Vs. RAMESH KUMARI @ SMT. SUNITA
January 17, 2007
SITA RAM ETC Vs. GRAM PANCHAYAT ISMAILA ETC
June 12, 2007
SMT. ANITA Vs. STATE OF PUNJAB AND ORS.
July 2, 2007
SMT. DARSHAN KUMARI Vs. PUNJAB NATIONAL BANK AND ANR.
October 1, 2007
SMT. GURMIT KAUR Vs. MOHINDER SINGH
July 4, 2007
SMT. INDERAWATI Vs. RATTAN
July 4, 2007
SMT. KAMLA DEVI Vs. SMT. GAINDA DEVI AND ORS.
August 16, 2007
SMT. KAVITA DEVI Vs. SUMER SINGH AND ORS.
September 25, 2007
SMT. KRISHNA Vs. BRIJ LAL
November 6, 2007
SMT. MADHUBALA Vs. MURTI DEVI AND OTHERS
December 4, 2007
SMT. MANJU ALIAS SAPNA Vs. STATE OF HARYANA
April 25, 2007
SMT. SUSHILA DEVI Vs. MAHENDER SINGH
September 10, 2007
SMT. VIJAY SHAKTI Vs. UNION OF INDIA (UOI) AND ORS.
November 6, 2007
SOHAN LAL Vs. UNION OF INDIA (UOI) ETC.
August 22, 2007
SOHAN LAL Vs. D.S. JASPAL, IAS, SECRETARY TO GOVT. OF PUNJAB
November 23, 2007
SOHAN RAJ SHARMA Vs. STATE OF HARYANA
January 9, 2007
SOHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
May 11, 2007
SOM NATH Vs. STATE OF PUNJAB
October 1, 2007
SOM NATH ROLIA Vs. MANOJ KUMAR AND ANR.
July 24, 2007
SONA DEVI Vs. STATE OF HARYANA
December 19, 2007
SONAL SRIVASTAVA Vs. PANJAB UNIVERSITY
October 31, 2007
SONI ALIAS SURESH Vs. STATE OF HARYANA
March 29, 2007
SONU ALIAS SANDEEP Vs. STATE OF HARYANA
August 21, 2007
SORABH BALI Vs. STATE OF HARYANA
March 13, 2007
SPICE COMMUNICATIONS PVT. LTD. Vs. LAKHWINDER SINGH AND ORS.
August 3, 2007
SPINDER SINGH ALIAS HARMINDER SINGH Vs. THE STATE OF PUNJAB
September 6, 2007
STATE BANK OF INDIA Vs. AMAN TEX FABRICS
May 15, 2007
STATE BANK OF PATIALA Vs. INCOME TAX OFFICER
March 29, 2007
STATE OF HARYANA Vs. RAJ KUMAR
May 1, 2007
STATE OF HARYANA Vs. RAM KUMAR
April 24, 2007
STATE OF HARYANA Vs. ZAFAR ALI
May 28, 2007
STATE OF HARYANA Vs. RAM PHAL SINGH
March 19, 2007
STATE OF HARYANA Vs. KULDIP SINGH
March 12, 2007
STATE OF HARYANA Vs. RAJINDER
March 26, 2007
STATE OF HARYANA Vs. GURMUKH SINGH
March 26, 2007
STATE OF HARYANA Vs. RAJBALA
March 22, 2007
STATE OF HARYANA Vs. PREM SINGH
February 22, 2007
STATE OF HARYANA Vs. VIRSA SINGH
November 12, 2007
STATE OF HARYANA Vs. SHARDI
July 17, 2007
STATE OF HARYANA Vs. SUBHASH
November 21, 2007
STATE OF HARYANA Vs. DAL KAUR
November 6, 2007
STATE OF HARYANA Vs. KAPOOR SINGH
January 17, 2007
STATE OF HARYANA Vs. ROOP LAL MEHTA
April 3, 2007
STATE OF HARYANA Vs. LEKH RAM @ LEKHA
May 23, 2007
STATE OF HARYANA Vs. ISHWAR DASS MITTAL
July 11, 2007
STATE OF HARYANA Vs. MAHABIR SOLVENT PLANT
May 23, 2007
STATE OF HARYANA Vs. SAMTEL INDIA LTD. AND ANR.
July 9, 2007
STATE OF HARYANA Vs. RAM SINGH
July 3, 2007
STATE OF HARYANA Vs. BALJINDER SINGH
April 30, 2007
STATE OF HARYANA Vs. KEWAL RAM
April 26, 2007
STATE OF HARYANA Vs. ROHTAS
January 11, 2007
STATE OF HARYANA Vs. MALU RAM
January 19, 2007
STATE OF HARYANA Vs. BHAGWATI WIDOW OF LAL CHAND
October 11, 2007
STATE OF HARYANA Vs. NEEL KANTH
October 8, 2007
STATE OF HARYANA Vs. BUDH RAM AND OTHERS
May 16, 2007
STATE OF HARYANA Vs. POHLA SINGH AND ORS.
March 14, 2007
STATE OF HARYANA Vs. RAJESH KUMAR AND ORS.
May 22, 2007
STATE OF HARYANA Vs. RAMESH CHAND AND ORS.
May 23, 2007
STATE OF HARYANA Vs. AJMER SINGH ETC.
March 2, 2007
STATE OF HARYANA Vs. DEEPAK AND ANR.
May 21, 2007
STATE OF HARYANA Vs. NARESH PAL AND ORS.
May 18, 2007
STATE OF HARYANA Vs. MAHIPAL AND ORS.
May 18, 2007
STATE OF HARYANA Vs. RAM SEWAK AND ORS.
March 13, 2007
STATE OF HARYANA Vs. SURAJ MAL
January 29, 2007
STATE OF HARYANA Vs. SUBHASH CHAND
March 7, 2007
STATE OF HARYANA Vs. RAM PHAL AND ORS.
September 10, 2007
STATE OF HARYANA Vs. SURAJ MAL ALIAS SAMMAN AND ORS.
May 22, 2007
STATE OF HARYANA Vs. PREM SINGH AND ANR.
October 19, 2007
STATE OF HARYANA Vs. HARI SINGH
July 25, 2007
STATE OF HARYANA Vs. OM SINGH AND ANR.
October 15, 2007
STATE OF HARYANA Vs. RAJBIR OFFICER
November 14, 2007
STATE OF HARYANA AND Vs. BALLI SINGH AND ORS.
November 6, 2007
STATE OF HARYANA AND OTHERS Vs. BALWANT SINGH
January 25, 2007
STATE OF PUNJAB Vs. PYARE LAL
May 29, 2007
STATE OF PUNJAB Vs. OSWAL KNIT INDIA LTD
September 27, 2007
STATE OF PUNJAB Vs. MAJOR SINGH AND ORS.
September 5, 2007
STATE OF PUNJAB Vs. AMRIT SINGH AND ANR.
July 17, 2007
STATE OF PUNJAB Vs. HARWINDERPAL SINGH AND ORS.
February 26, 2007
STATE OF PUNJAB Vs. GURNAM SINGH AND ORS.
February 14, 2007
STATE OF PUNJAB Vs. MANGAL SINGH AND ANR.
May 16, 2007
STATE OF PUNJAB Vs. ROMESH KUMAR AND ANOTHER
May 15, 2007
STATE OF PUNJAB Vs. JAGIR SINGH
September 10, 2007
STATE OF PUNJAB Vs. KHARATI LAL
August 27, 2007
STATE OF PUNJAB Vs. HARBHAJAN SINGH
August 6, 2007
STATE OF PUNJAB Vs. SOM RAJ
April 26, 2007
STATE OF PUNJAB Vs. BALRAJ SINGH
January 8, 2007
STATE OF PUNJAB Vs. PARAMJIT SINGH ETC.
February 1, 2007
STATE OF PUNJAB Vs. MOHINDER SINGH
February 5, 2007
STATE OF PUNJAB Vs. SURESH
July 17, 2007
STATE OF PUNJAB Vs. MOHAN SINGH
May 16, 2007
STATE OF PUNJAB Vs. KULDIP SINGH
February 22, 2007
STATE OF PUNJAB Vs. GIAN SINGH
May 2, 2007
STATE OF PUNJAB Vs. NACHHATTAR SINGH @ BANIA
February 26, 2007
STATE OF PUNJAB Vs. AVTAR SINGH
May 28, 2007
STATE OF PUNJAB Vs. NASIB SINGH
January 18, 2007
STATE OF PUNJAB Vs. KAKA SINGH AND OTHERS
July 23, 2007
STATE OF PUNJAB Vs. VASDEV SINGH
January 29, 2007
STATE OF PUNJAB Vs. SURJIT SINGH
November 21, 2007
STATE OF PUNJAB Vs. GURCHARAN SINGH @ HAPPY
February 1, 2007
STATE OF PUNJAB Vs. BASANT SINGH
March 22, 2007
STATE OF PUNJAB Vs. SUKHDEV SINGH
March 22, 2007
STATE OF PUNJAB Vs. PRITAM PAL SINGH
March 21, 2007
STATE OF PUNJAB Vs. HARJIT SINGH
March 28, 2007
STATE OF PUNJAB Vs. GURBACHAN LAL
March 28, 2007
STATE OF PUNJAB Vs. SANTA SINGH
March 28, 2007
STATE OF PUNJAB Vs. RAVINDER KUMAR AND BROS
January 15, 2007
STATE OF PUNJAB Vs. RAGHBIR SINGH
May 28, 2007
STATE OF PUNJAB Vs. BIR PAUL
May 10, 2007
STATE OF PUNJAB Vs. VIRPAL
May 9, 2007
STATE OF PUNJAB Vs. BRIJ BHUSHAN
April 16, 2007
STATE OF PUNJAB AND ANOTHER Vs. RAGHBIR SINGH
May 30, 2007
STATE OF PUNJAB AND ANOTHER Vs. DARSHAN SINGH
August 31, 2007
STATE OF PUNJAB AND ANR. Vs. MAHAVIR VANASPATI COMPANY AND ANR.
March 1, 2007
STATE OF PUNJAB AND OTHERS Vs. PARAMJIT SINGH
February 5, 2007
STATE OF PUNJAB AND OTHERS Vs. BALBIR BHARDWAJ
January 29, 2007
STATE OF PUNJAB AND OTHERS Vs. KHUSHI RAM, ASI (RETD )
August 17, 2007
STATE OF PUNJAB AND OTHERS Vs. S C CHADHA AND ANOTHER
September 27, 2007
STATE TRADING CORPN. OF INDIA LTD Vs. DON VALLEY RICE LTD.
May 21, 2007
STEEL AUTHORITY OF INDIA LTD. Vs. STEEL STRIPS AND TUBES LTD.
May 4, 2007
SUB INSPECTOR, GIAS RAM Vs. STATE OF HARYANA AND ORS
July 19, 2007
SUBE SINGH Vs. BISHAN SINGH
September 24, 2007
SUBE SINGH Vs. DALIP SINGH
January 17, 2007
SUBHAS CHAND JAIN Vs. HARYANA FINANCIAL CORPORATION
November 27, 2007
SUBHASH CHAND Vs. STATE OF HARYANA
May 30, 2007
SUBHASH CHAND Vs. MOHD. KHAN
April 3, 2007
SUBHASH CHAND SINGLA Vs. THE PUNJAB STATE COOPERATIVE SUPPLY AND MARKETING FEDERATION LTD. AND ANR.
May 8, 2007
SUBHASH CHAND VERMA Vs. COMMISSIONER OF INCOME TAX
July 9, 2007
SUBHASH CHANDER Vs. STATE OF HARYANA
September 20, 2007
SUBHASH CHANDER Vs. STATE OF PUNJAB AND OTHERS
January 17, 2007
SUBHASH CHANDER GUPTA Vs. INCOME TAX OFFICER
September 7, 2007
SUBHASH CHANDER GUPTA Vs. STATE OF HARYANA
March 16, 2007
SUBHASH CHANRDA Vs. COMMISSIONER OF INCOME TAX
December 7, 2007
SUBIR KAUR DEY Vs. STATE OF HARYANA
January 8, 2007
SUBROTO KUMAR DEY Vs. THE STATE OF PUNJAB
January 10, 2007
SUCHA SINGH Vs. STATE OF PUNJAB
February 13, 2007
SUDAGAR KHAN AND ORS. Vs. THE STATE OF PUNJAB
January 16, 2007
SUDAGAR SINGH Vs. STATE OF PUNJAB
September 12, 2007
SUDAMA DEVI Vs. KEWAL RAM
November 28, 2007
SUDARSHAN CHHABRA Vs. PARAMJIT SINGH GILL
September 5, 2007
SUDARSHAN KUMAR PARSHOTAM LAL Vs. DARSHANA DEVI
March 14, 2007
SUDARSHAN SINGH Vs. PRITPAL SINGH
January 24, 2007
SUDESH KUMAR GUPTA Vs. STATE BANK OF PATIALA AND ORS.
December 21, 2007
SUDESH RANI Vs. PUNJAB STATE
September 11, 2007
SUDESH RANI Vs. JARNAILO DEVI
February 12, 2007
SUDESH VIJ Vs. ARUN SHARMA @ PAPPU
May 11, 2007
SUDHA SHARMA Vs. ORIENTAL BANK OF COMMERCE
February 5, 2007
SUDHIR BHASIN AND VIJAY KUMAR BHASIN Vs. COMMISSIONER OF INCOME TAX
September 11, 2007
SUDHIR KUMAR YADAV AND ORS. ANDHANUMAN BHATTA CO. AND ORS. Vs. THE STATE OF HARYANA AND ORS.
December 11, 2007
SUKH SINGH ALIAS SUKHAN Vs. STATE OF HARYANA
April 18, 2007
SUKHBIR Vs. TARA CHAND
April 17, 2007
SUKHBIR SINGH Vs. STATE OF PUNJAB
January 19, 2007
SUKHBIR SINGH Vs. STATE OF HARYANA
February 7, 2007
SUKHBIR SINGH Vs. RANBIR SINGH AND ANR.
October 19, 2007
SUKHBIR SINGH Vs. JAGIR SINGH
September 6, 2007
SUKHBIR SINGH KATARIA Vs. COMMISSIONER OF INCOME TAX (APPEALS), FARIDABAD
March 29, 2007
SUKHCHAIN SINGH Vs. THE STATE OF PUNJAB
August 24, 2007
SUKHDEEP SINGH BHODAY Vs. JOINT DIRECTOR GENERAL OF FOREIGN TRADE AND ORS.
August 8, 2007
SUKHDEV RAJ Vs. BABU RAM
August 21, 2007
SUKHDEV SINGH Vs. STATE OF PUNJAB
December 17, 2007
SUKHDEV SINGH Vs. STATE OF HARYANA
February 6, 2007
SUKHDEV SINGH Vs. STATE OF HARYANA
November 2, 2007
SUKHDEV SINGH Vs. STATE OF PUNJAB
November 1, 2007
SUKHDEV SINGH @ MAKHAN Vs. STATE OF PUNJAB
July 26, 2007
SUKHDEV SINGH @ SUKHA Vs. MANJIT KAUR
July 20, 2007
SUKHDEV SINGH ALIAS BHUTTO ALIAS AJAY KUMAR Vs. STATE OF PUNJAB
March 19, 2007
SUKHDEVI Vs. HARI RAM
August 21, 2007
SUKHJEET SINGH Vs. STATE OF PUNJAB
September 5, 2007
SUKHMANDER SINGH, EX-CONSTABLE NO 57 Vs. PUNJAB STATE
August 21, 2007
SUKHMEET KAUR DEOL Vs. STATE OF PUNJAB
October 10, 2007
SUKHPAL KAUR Vs. KASHMIR KAUR
November 19, 2007
SUKHVINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
January 18, 2007
SUKHVIR SINGH Vs. STATE OF PUNJAB
March 19, 2007
SUKHWANT KAUR Vs. HARINDERPAL SINGH
October 29, 2007
SUKHWANT SINGH Vs. STATE OF PUNJAB
May 3, 2007
SUKHWINDER KAUR Vs. HARJINDER SINGH
September 25, 2007
SUKHWINDER SINGH Vs. PUNJAB NATIONAL BANK
March 5, 2007
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND ORS.
February 23, 2007
SUKHWINDER SINGH Vs. STATE BANK OF INDIA
March 22, 2007
SUKHWINDER SINGH Vs. STATE OF HARYANA
November 12, 2007
SUKHWINDER SINGH Vs. STATE OF PUNJAB
May 14, 2007
SUKHWINDER SINGH Vs. STATE OF PUNJAB AND OTHERS
January 10, 2007
SUMAN Vs. BHAGAT RAM
August 13, 2007
SUMAN Vs. STATE OF HARYANA
April 3, 2007
SUMAN BALA Vs. NEW INDIA ASSURANCE CO LTD
January 29, 2007
SUMAN KAJLA Vs. STATE OF HARYANA
July 24, 2007
SUMAN LATA Vs. STATE OF HARYANA AND OTHERS
April 17, 2007
SUMAN LATA W/O SH. RAGHUBIR SINGH AND ORS. Vs. THE STATE OF HARYANA THROUGH SECRETARY TO GOVERNMENT OF HARYANA, DEPARTMENT OF EDUCATION AND ORS.
February 22, 2007
SUMAN RANI Vs. MAHARSHI DAYANAND UNIVERSITY, ROHTAK
November 17, 2007
SUMANGAL ROY Vs. UNION OF INDIA AND OTHERS
February 6, 2007
SUMEET SINGH Vs. GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
September 6, 2007
SUMER SINGH Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
July 11, 2007
SUMIT AGGARWAL Vs. BALMATI
April 17, 2007
SUMITRA DEVI Vs. MANJIT SINGH SH;SWAT
May 10, 2007
SUNAINA VERMA Vs. GURU NANAK DEV UNIVERSITY, AMRITSAR
November 1, 2007
SUNAM CO OPERATIVE MARKETING SOCIETY Vs. RAMAKANT
February 6, 2007
SUNBEAM POLYMER PRODUCTS Vs. STATE OF HARYANA
July 20, 2007
SUNDER DASS AND COMPANY Vs. JIND CO-OPERATIVE SUGAR MILLS LIMITED
August 7, 2007
SUNDER SINGH Vs. STATE OF HARYANA
December 18, 2007
SUNIL DUTT AND ANR. Vs. STATE OF PUNJAB AND ORS.
January 10, 2007
SUNIL KUMAR Vs. STATE OF HARYANA
November 19, 2007
SUNIL KUMAR ALIAS BHOLU Vs. STATE OF HARYANA
November 14, 2007
SUNIL KUMAR ALIAS SONU Vs. STATE OF HARYANA
April 16, 2007
SUNIL KUMAR NANDU Vs. SH. JAGDEEP NIDAN AND ORS.
November 5, 2007
SUNIL SARDANA Vs. RENU RAWAL
September 17, 2007
SUNIT C SINGHI Vs. POST GRADUATE INSTITUTE OF MEDICAL & OTHERS
November 28, 2007
SUNITA & ORS Vs. BALBIR SINGH & ORS
August 14, 2007
SUNITA AND ORS. Vs. ISHWAR KALA AND ANR.
September 13, 2007
SUNITA DEVI Vs. BRANCH MANAGER, SBI AND OTHERS
March 1, 2007
SUNITA RANI Vs. STATE OF PUNJAB
April 16, 2007
SUNITA RANI Vs. S S S BOARD PUNJAB
March 21, 2007
SUNTA DEVI Vs. COMMISSIONER
November 27, 2007
SURAIN SINGH Vs. STATE OF PUNJAB
September 11, 2007
SURAJ Vs. UNION TERRITORY
December 21, 2007
SURAJ MAL Vs. STATE OF HARYANA
February 1, 2007
SURAJ MAL Vs. STATE OF HARYANA
March 21, 2007
SURAJ MAL AND ANR. Vs. STATE OF HARYANA
January 12, 2007
SURAJ MOTOR CO. Vs. STATE OF PUNJAB AND ORS.
July 16, 2007
SURAT SINGH AND OTHERS Vs. COMMISSIONER, ROHTAK AND OTHERS
March 20, 2007
SURENDER ALIAS SUNDER Vs. STATE OF HARYANA
March 29, 2007
SURESH Vs. HARYANA STATE
April 2, 2007
SURESH AHUJA Vs. PRESIDING OFFICER, LABOUR COURT I, FARIDABAD
December 10, 2007
SURESH CHAND GUPTA & ANOTHER Vs. STATE OF HARYANA AND ANOTHER
January 17, 2007
SURESH KUMAR Vs. FINANCIAL COMMISSIONER, HARYANA OTHERS
March 8, 2007
SURESH KUMAR Vs. YAMIN ALI AND ORS.
August 3, 2007
SURESH KUMAR Vs. GURDEV SINGH
September 21, 2007
SURESH KUMAR Vs. STATE OF HARYANA
November 13, 2007
SURESH KUMAR Vs. STATE OF HARYANA
August 27, 2007
SURESH KUMAR Vs. STATE OF HARYANA
September 25, 2007
SURESH KUMARI Vs. STATE OF HARYANA
February 13, 2007
SURESH PAL Vs. STATE OF PUNJAB
February 12, 2007
SURINDER & CO. Vs. STATE OF HARYANA & ORS.
May 24, 2007
SURINDER KAMBOJ Vs. STATE OF PUNJAB
October 11, 2007
SURINDER KAUR Vs. RANJIT SINGH
April 16, 2007
SURINDER KAUR Vs. STATE OF PUNJAB AND OTHERS
March 22, 2007
SURINDER KAUR WD/O SH LABH SINGH Vs. STATE OF PUNJAB THROUGH DIRECTOR GENERAL OF POLICE, CHANDIGARH
December 5, 2007
SURINDER KUMAR Vs. SATPAL AND LALIT BANSAL
March 30, 2007
SURINDER KUMAR BANSAL & OTHERS Vs. STATE OF PUNJAB & OTHERS
July 26, 2007
SURINDER SINGH Vs. SHAM SINGH
November 12, 2007
SURINDER SINGH Vs. INDERJIT SINGH
September 19, 2007
SURINDER SINGH Vs. BHUPINDER SINGH
August 30, 2007
SURINDER SINGH Vs. STATE OF PUNJAB
March 19, 2007
SURINDER SINGH Vs. KIRPAL SINGH
March 13, 2007
SURINDER SINGH Vs. STATE OF PUNJAB
March 8, 2007
SURINDER SINGH Vs. STATE OF PUNJAB AND ORS.
May 16, 2007
SURINDERA RANI Vs. KIRAN BALA
November 14, 2007
SURJAN SINGH Vs. STATE OF PUNJAB
May 4, 2007
SURJEET @ SURJIT SINGH KATARIA AND ORS. Vs. RAJ HANS AND ORS.
September 17, 2007
SURJIT KAUR Vs. STATE OF PUNJAB
March 5, 2007
SURJIT KAUR Vs. HARCHAND SINGH
November 19, 2007
SURJIT KUMAR Vs. LEHMBER SINGH
November 21, 2007
SURJIT KUMAR AND Vs. STATE OF PUNJAB
March 8, 2007
SURJIT MOTORS Vs. INCOME TAX OFFICER
January 15, 2007
SURJIT SINGH Vs. MOHINDER SINGH
July 4, 2007
SURJIT SINGH Vs. HARYANA STATE
July 26, 2007
SURJIT SINGH Vs. STATE OF PUNJAB
December 20, 2007
SURJIT SINGH Vs. STATE OF PUNJAB
March 29, 2007
SURTA Vs. KAILASH CHAND
August 1, 2007
SUSHIL KUMAR SHARMA Vs. UNION OF INDIA AND OTHERS
December 13, 2007
SUSHIL RANI Vs. ATTAM PARKASH
February 21, 2007
SUSHIL RANI Vs. ATTAM PARKASH
April 5, 2007
SUSHILA DEVI GANDHI Vs. HIRA LAL
March 14, 2007
SUSHMA ARORA Vs. STATE OF HARYANA
February 6, 2007
SWAGREHA COOPERATIVE GROUP HOUSING SOCIETY LTD Vs. SPECIAL SECRETARY,COOPERATION HARYANA AND OTHERS
May 21, 2007
SWAMI DEVI DYAL Vs. KURUKSHETRA UNIVERSITY, KURUKSHETRA
December 10, 2007
SWAMI KAMAL BABA ALIAS BAL KAMAL Vs. STATE OF PUNJAB
November 12, 2007
SWARAJ ENGINES LIMITED Vs. PUNJAB STATE INDUSTRIAL DEVELOPMENT CORPORATION
September 5, 2007
SWARAJ KUMAR MANROY Vs. BALDEV RAJ SHARMA
February 21, 2007
SWINDER KAUR Vs. LAL CHAND
April 17, 2007
SWINDER SINGH Vs. STATE OF PUNJAB
March 21, 2007
T AMUDHA SIDHANATHAN Vs. UNION TERRITIRY CHANDIGARH
November 12, 2007
T.B. SINGLA AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 15, 2007
TAJ MOHAMMAD AND ORS. Vs. STATE OF HARYANA AND ORS.
August 10, 2007
TANDA KHAD AND PESTICIDES STORE Vs. STATE OF PUNJAB
May 23, 2007
TARA SINGH Vs. SOHAN LAL
March 15, 2007
TARLOCHAN SINGH Vs. STATE OF PUNJAB
April 17, 2007
TARLOCHAN SINGH AND ORS. Vs. U.T. CHANDIGARH AND ANR.
May 31, 2007
TARLOK SINGH Vs. SURINDER SINGH
May 9, 2007
TARLOK SINGH Vs. B.N. MATHUR
October 30, 2007
TARN TARAN PRIMARY COOPERATIVE AGRICULTURAL DEVELOPMENT BANK LTD Vs. FINANCIAL COMMISSIONER COOPERATION, PUNJAB
November 22, 2007
TARSEM PAL ANANT RAM Vs. STATE OF PUNJAB
April 16, 2007
TARSEM SINGH Vs. STATE OF HARYANA
August 22, 2007
TARSEM SINGH Vs. BACHITTAR SINGH
March 13, 2007
TARSEM SINGH Vs. STATE
December 19, 2007
TARSEM SINGH Vs. STATE OF PUNJAB
August 23, 2007
TARSEM SINGH AND KARAMJIT KAUR Vs. THE STATE OF PUNJAB
September 13, 2007
TARUNDEEP SINGH Vs. GURU RAM DAS INSTITUTE OF MEDICAL SCIENCES AND RESEARCH
December 21, 2007
TEHAL SINGH Vs. D.H.B.V.N.L. & OTHERS
January 15, 2007
TEJ KAUR Vs. AMAR KAUR AND OTHERS
December 10, 2007
TEJ KAUR Vs. SARBJIT KAUR
March 1, 2007
TEJA SINGH Vs. STATE OF HARYANA
December 14, 2007
TEJA SINGH Vs. SMT. AMAR KAUR AND ORS.
November 12, 2007
TEJBIR Vs. STATE OF HARYANA
October 17, 2007
TEJINDER KAUR Vs. KISHAN SINGH
September 20, 2007
TEJINDER PAL GROVER Vs. MURARI LAL GUPTA
April 27, 2007
TEJINDER SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
April 2, 2007
TEJINDER SINGH Vs. STATE OF PUNJAB
February 12, 2007
TEJPAL SINGH Vs. RUPINDER KAUR
March 26, 2007
TEJU ALIAS TEJ PAL Vs. THE STATE OF HARYANA
March 7, 2007
TEJVIR Vs. BIMLA AND ORS
October 12, 2007
TEK CHAND BEHAL Vs. KHEM CHAND
October 31, 2007
TEKU ALIAS SAT PARKASH Vs. JAI BHAGWAN
February 7, 2007
THE ADMINISTRATIVE COMMANDANT, STATION HEAD QUARTERAND ORS. Vs. PAWAN KUMAR AND ORS.
December 17, 2007
THE ADMINISTRATOR, MUNICIPALITY Vs. VIJESH KUMAR AND ORS.
August 14, 2007
THE AMBALA IMPROVEMENT TRUST Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
August 21, 2007
THE BICHPARI COOPERATIVE CREDIT AND SERVICE SOCIETY LIMITED Vs. GANPAT RAI AND ORS.
August 24, 2007
THE BRITISH INDIA CORPORATION LTD. Vs. VED PAL AND ANR.
July 6, 2007
THE COMMISSIONER OF INCOME TAX Vs. NAV DURGA EXPORTS
October 3, 2007
THE COMMISSIONER OF INCOME TAX Vs. PUNJAB FINANCIAL CORPORATION LIMITED
August 8, 2007
THE DEPUTY INSPECTOR GENERAL OF POLICE, AMBALA RANGE Vs. RANDHIR SINGH, EX. CONSTABLE NO. 60
February 1, 2007
THE DURGA FURNITURE & BODY BUILDERS PRODUCTION CO-OP. INDUSTRIAL SOCIETY LTD. Vs. THE REGISTRAR, COOP. SOCIETIES, HARYANA
April 28, 2007
THE INDIAN AIRLINES PILOTS COOPERATIVE HOUSE BUILDING SOCIETY LIMITED Vs. THE STATE OF HARYANA AND ORS.
April 18, 2007
THE MANAGING DIRECTOR, HIMACHAL ROAD TRANSPORT CORPORATION Vs. THE APPELLATE AUTHORITY AND ORS.
May 28, 2007
THE PUNJAB STATE AGRICULTURAL MARKETING BOARD Vs. STATE OF PUNJAB
August 28, 2007
THE SECRETARY TO GOVT. PUNJAB, TRANSPORT DEPARTMENT AND ORS. Vs. AMAR NATH AND ANR.
December 5, 2007
THE STATE OF HARYANA Vs. PIRTHI AND ANR.
February 7, 2007
THE STATE OF PUNJAB Vs. SHER SINGH
January 31, 2007
THE STATE OF PUNJAB Vs. SUBASH CHANDER AND ORS.
February 5, 2007
THE STATE OF PUNJAB Vs. KULDIP SINGH AND ANR.
May 29, 2007
THE STATE OF PUNJAB Vs. JAGTAR SINGH
May 4, 2007
THE STATE OF PUNJAB Vs. MAKHAN LAL AND ANR.
August 21, 2007
THE STATE OF PUNJAB Vs. KHARATI LAL AND ANOTHER
August 27, 2007
THE STATE OF PUNJAB Vs. AJIT SINGH
September 17, 2007
THE STATE OF PUNJAB AND ORS. Vs. JATINDER KUMAR
December 20, 2007
TILAK RAJ Vs. SMT. VIMLA DEVI
August 31, 2007
TILAK RAJ Vs. BAIKUNTHI DEVI
February 28, 2007
TILAK RAJ Vs. PUNJAB STATE CO-OPERATIVE SOCIETIES AND ANOTHERS
December 19, 2007
TILAK RAJ BANKA Vs. STATE OF HARYANA
September 27, 2007
TILAK RAJ MADAN LAL Vs. THE STATE OF PUNJAB AND ORS.
July 2, 2007
TINKU @ KAMAL Vs. STATE OF PUNJAB
March 8, 2007
TIRTH RAM Vs. STATE OF PUNJAB
July 16, 2007
TOTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD
March 13, 2007
TOTA SINGH Vs. PUNJAB STATE ELECTRICITY BOARD AND ORS.
May 17, 2007
TRIPTA DEVI Vs. JAGDISH KUMAR
May 23, 2007
TRIPTA DEVI AND ANR. Vs. JAGDISH KUMAR
May 22, 2007
TULSI DEVI Vs. STATE OF PUNJAB
March 5, 2007
UCO BANK Vs. H P S CHAWLA AND ANOTHER
May 7, 2007
UDHAM SINGH Vs. BHAG SINGH
November 23, 2007
UJAGAR SINGH Vs. STATE OF PUNJAB
May 21, 2007
UJAGGAR KAUR Vs. STATE OF PUNJAB
April 17, 2007
UJJAGAR SINGH AND ANOTHER Vs. STATE OF PUNJAB AND ANOTHER
August 3, 2007
UJJWAL YADAV Vs. PUNJAB ENGINEERING COLLEGE AND OTHERS
October 31, 2007
UMED SINGH Vs. STATE OF HARYANA
March 13, 2007
UNION OF INDIA Vs. TILAK RAJ
December 5, 2007
UNION OF INDIA Vs. NO 22919 EX SEP DALI SINGH
August 7, 2007
UNION OF INDIA Vs. PARKASH CHAND
September 12, 2007
UNION OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT-II, CHANDIGARH
September 14, 2007
UNION OF INDIA Vs. CENTRAL ADMINISTRATIVE TRIBUNAL, CHANDIGARH BENCH AT CHANDIGARH
October 8, 2007
UNION OF INDIA Vs. STATE OF PUNJAB
April 24, 2007
UNION OF INDIA Vs. ASHWANI KUMAR
March 13, 2007
UNION OF INDIA Vs. AMARJIT KAUR
March 20, 2007
UNION OF INDIA Vs. HINDUSTAN GUM & CHEMICALS LTD.
February 21, 2007
UNION OF INDIA Vs. OM CONSTRUCTION COMPANY & ANR.
November 2, 2007
UNION OF INDIA & OTHERS Vs. EX. HAV. KANWAR SINGH, NO. 14550669 OF EME
January 30, 2007
UNION OF INDIA (UOI) Vs. SMT. KAMLA DEVI AND ORS.
October 1, 2007
UNION OF INDIA (UOI) AND ANR. Vs. MANJU BALA AND ORS.
July 9, 2007
UNION OF INDIA (UOI) AND ANR. Vs. MOHAN INDUSTRIES AND ANR.
February 7, 2007
UNION OF INDIA (UOI) AND ORS. Vs. ASHOK KUMAR AND ANR.
December 21, 2007
UNION OF INDIA (UOI) AND ORS. Vs. PURANJIT SINGH AND ORS.
December 14, 2007
UNITED BUS SERVICE REGD. Vs. STATE APPELLATE TRIBUNAL AND ORS.
August 13, 2007
UNITED INDIA INSURANCE CO LTD Vs. KAMLA DEVI & ORS
August 3, 2007
UNITED INDIA INSURANCE CO LTD Vs. MAHENDER & ORS
August 28, 2007
UNITED INDIA INSURANCE CO LTD Vs. KUSUM SOOD
December 10, 2007
UNITED INDIA INSURANCE CO LTD Vs. SHANTI DEVI
March 30, 2007
UNITED INDIA INSURANCE CO LTD Vs. AMIT MITTAL
March 29, 2007
UNITED INDIA INSURANCE CO. Vs. ROSHAN LAL
December 20, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. SMT. PHOOLPATI WIDOW OF TEK AND ORS.
March 7, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. SUNITA BANSAL AND OTHERS
December 6, 2007
UNITED INDIA INSURANCE COMPANY Vs. KANNA
May 2, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. SHEONATH AND OTHERS
September 14, 2007
UNITED INDIA INSURANCE COMPANY LTD. Vs. JAIN CROKERY HOUSE AND ANR.
September 5, 2007
UNITED NEWS OF INDIA Vs. PRESIDING OFFICER AND ANOTHER
December 5, 2007
UREA CASALE, S.A. Vs. THE STATE OF PUNJAB AND ORS.
October 9, 2007
URMILA DEVI Vs. STATE OF PUNJAB
March 29, 2007
URMILA DEVI Vs. SUBHASH
March 26, 2007
USHA RANI Vs. PUSHPA DEVI
August 7, 2007
USHA RANI Vs. SHAM LAL
November 21, 2007
USHA RANI Vs. COMMISSIONER OF INCOME TAX
February 26, 2007
UTTAM CHAND (DEAD) THRU. LRS ASHOK KUMAR Vs. JAWAHAR LAL
July 4, 2007
UTTAR HARYANA BIJLI VITRAN NIGAM LTD. Vs. JAI JAGDAMBEY STEEL PVT. LTD.
February 6, 2007
V B HANDA Vs. STATE OF PUNJAB
April 17, 2007
V S STONE AND CONSTRUCTION PVT LTD Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
March 21, 2007
V.K. AGARWAL Vs. JASJIT SINGH
August 29, 2007
V.K. MILK CHILLING CENTRE Vs. PUNJAB FINANCIAL CORPORATION BANK AND ORS.
September 6, 2007
V.P. DHINGRA Vs. C.B.I.
September 12, 2007
V.R. METAL AND ALLOYS PVT. LTD Vs. PRITAM DASS KANSAL
April 5, 2007
V.V. ENTERPRISES Vs. BANSAL INDUSTRIES
April 25, 2007
VAISH COLLEGE OF EDUCATION AND ORS. Vs. STATE OF HARYANA AND ORS.
August 7, 2007
VANESSA ROSE VADERA Vs. ASWAL VADERA
April 25, 2007
VARINDER SINGH @ GOLDY AND ORS. Vs. STATE OF PUNJAB & ANR.
May 15, 2007
VARINDERJIT SINGH Vs. TAJINDER SINGH
August 6, 2007
VARUN @ MONU Vs. STATE OF HARYANA
October 18, 2007
VARUN STEELS Vs. CANARA BANK AND ANR.
October 11, 2007
VASUNDHRA SHARMA Vs. MAHARISHI DAYANAND UNIVERSITY, ROHTAK
September 12, 2007
VED PARKASH Vs. STATE OF HARYANA
September 5, 2007
VED PARKASH Vs. STATE OF HARYANA
April 24, 2007
VED PARKASH Vs. STATE OF HARYANA AND OTHERS
August 21, 2007
VED PARKASH SHARMA Vs. RANBIR SINGH SAHOTA AND ANR.
October 5, 2007
VED PARKASH TERHAN AND OTHERS Vs. STATE OF PUNJAB AND ANOTHER
September 5, 2007
VED RAM Vs. HAR KISHAN
July 27, 2007
VEENA MANTROO Vs. FOOD CORPN OF INDIA AND ANOTHER
September 19, 2007
VEENA RANI Vs. HOMEOPATHIC MEDICAL COLLEGE AND HOSPITAL ABOHAR
March 26, 2007
VEENA VERMA Vs. RAJINDER PARSHAD
January 11, 2007
VIBHU RAJ JHANJI Vs. SHREE DEWAN STEELS (INDIA) LTD. (IN LIQUIDATION)
December 5, 2007
VIBHU RAJ JHANJI Vs. SHREE DEWAN STEELS (INDIA) LTD
December 4, 2007
VIDYA BHUSHAN Vs. CHANDER MAL
March 26, 2007
VIJAY ALIAS KOKI Vs. STATE OF HARYANA
March 12, 2007
VIJAY BANK STAFF III COOPERATIVE Vs. HARYANA URBAN DEVELOPMENT AUTHORITY
August 3, 2007
VIJAY KHOSLA Vs. STATE OF HARYANA
April 20, 2007
VIJAY KUMAR Vs. SURINDER TAMNA
April 20, 2007
VIJAY KUMAR Vs. STATE T B CONTROL SOCIETY HARYANA
March 23, 2007
VIJAY KUMAR Vs. STATE OF PUNJAB
October 1, 2007
VIJAY KUMAR Vs. STATE OF PUNJAB
January 10, 2007
VIJAY KUMAR Vs. KAMLESH RANI
March 23, 2007
VIJAY KUMAR Vs. STATE OF PUNJAB
January 31, 2007
VIJAY KUMAR Vs. SURINDER KAUR @ SUNITA
August 13, 2007
VIJAY KUMAR Vs. STATE OF PUNJAB
November 13, 2007
VIJAY KUMAR BAHREE Vs. PUNJAB AGRICULTURAL UNIVERSITY AND ORS.
December 17, 2007
VIJAY LAKSHMI AND ANRS. Vs. SHAGAN LAL AND OTHERS
January 18, 2007
VIKAS Vs. STATE OF HARYANA
May 2, 2007
VIKAS Vs. STATE OF HARYANA
March 13, 2007
VIKAS CONSTRUCTION Vs. SHIV SHAKTI DIAMOND GANGSAW
April 19, 2007
VIKRAMJIT SINGH Vs. FINANCIAL COMMISSIONER (COOPERATION), PUNJAB, CHANDIGARH AND OTHERS
March 22, 2007
VINAYAK SOAP INDUSTRY Vs. THE KANGRA CENTRAL COOPERATIVE BANK LIMITED AND ORS.
December 20, 2007
VINOD KUMAR Vs. GRAM PANCHAYAT OF VILLAGE KHERI NARU AND ORS.
August 30, 2007
VINOD KUMAR ALIAS BITTU Vs. STATE OF PUNJAB
November 22, 2007
VINOD KUMAR AND ORS. Vs. STATE OF PUNJAB
February 23, 2007
VINOD SHAKTI GUPTA Vs. PUNJAB SCOOTERS LTD
October 8, 2007
VIPIN KUMAR Vs. PUNJAB STATE ELECTRICITY BOARD
March 29, 2007
VIRENDER SINGH Vs. STATE OF HARYANA
March 20, 2007
VIRENDER SINGH Vs. STATE OF PUNJAB
September 18, 2007
VIRSHA SINGH AND ORS. Vs. AJIT SINGH
November 21, 2007
WASSAN SINGH Vs. STATE OF PUNJAB
August 16, 2007
WAZIR AND ORS. Vs. RAM PARKASH AND ORS.
August 13, 2007
WAZIR SINGH AND OTHERS Vs. COMMISSIONER, GURGAON DIVISION, GURGAON AND OTHERS
May 17, 2007
WELLGROW BUILDCON PVT. LTD Vs. STATE OF HARYANA
December 17, 2007
YAMUNA BARDANA TRADERS BEHIND POLICE STATION INDUSTRIAL Vs. COMMISSIONER CENTRAL EXCISE PANCHKULA
March 26, 2007
YASHPAL Vs. BABA KASHMIR GIR
August 24, 2007
YOGESH JAIN Vs. RAJESH KUMAR MITTAL
March 13, 2007
YOGESH SHINGARI Vs. SANJAY KUMAR
April 23, 2007
YOGESH TRACTORS Vs. ESHMA TRACTORS
January 19, 2007
YOGITA SANGWAN Vs. VICE CHANCELLOR
November 2, 2007
YOGVENDER SINGH Vs. STATE OF HARYANA AND OTHERS
March 15, 2007
ZILE SINGH Vs. MUKESH KUMAR
February 7, 2007
ZILE SINGH Vs. STATE OF HARYANA
December 14, 2007
ZILE SINGH Vs. STATE OF HARYANA
July 11, 2007
ZIMIDARA TRADING COMPANY Vs. CHARANJIT SINGH
August 30, 2007
ZONAL MANAGER, PUNJAB AND SIND BANK Vs. RAJ KUMAR
October 11, 2007
ZORA SINGH Vs. COMMISSIONER OF INCOME TAX
February 13, 2007
ZORA SINGH Vs. STATE OF PUNJAB
August 30, 2007