Case Index

Title
Date
A.S. SILAS AND OTHERS Vs. STATE OF ASSAM AND OTHERS
November 15, 2007
ABDUL AZIZ Vs. STATE OF ASSAM
October 1, 2007
ABDUL JALIL Vs. STATE OF ASSAM
October 9, 2007
ABDUL KASEM ALI AHMED Vs. STATE OF ASSAM
February 7, 2007
ABDUL KHALIQUE Vs. ABDUL SATTAR
March 8, 2007
ABDUL MALIK Vs. STATE OF ASSAM
March 12, 2007
ABDUL SELIM Vs. STATE OF TRIPURA AND ORS.
September 19, 2007
ABDUL SOBHAN KHAN Vs. STATE OF ASSAM
June 29, 2007
ABDUL SUFAN LASKAR AND ORS. Vs. STATE OF ASSAM
July 31, 2007
ABHISHEK KUMAR Vs. STATE OF ASSAM
March 22, 2007
ADISONS CONSTRUCTIONS LTD Vs. UNION OF INDIA
December 14, 2007
AFCONS INFRASTRUCTURE LTD. AND ANR. Vs. STATE OF ASSAM AND ORS.
August 10, 2007
AGARTALA BENCH KALI MOHAN SAHAJI Vs. STATE OF TRIPURA
August 1, 2007
AGGARWAL MOTOR COMPANY Vs. STATE OF ASSAM AND ORS.
October 9, 2007
AGUNG LAPUNG Vs. STATE OF ARUNACHAL PRADESH AND OTHERS
May 21, 2007
AIKAN MEDHI Vs. PHULA BALAK MEDHI
January 3, 2007
AINUDDIN ALI Vs. STATE OF ASSAM
August 27, 2007
AJIT BARMAN Vs. STATE OF ASSAM
February 20, 2007
AJOY KAR Vs. STATE OF ASSAM
February 20, 2007
AKTAR ALI Vs. STATE OF ASSAM
January 17, 2007
ALEMPAAO AND ANR. Vs. THE SECRETARY, GOVT. OF INDIA AND ORS.
September 28, 2007
ALL ASSAM MODERN CHAKKI MILL ASSOCIATION Vs. STATE OF ASSAM
February 23, 2007
ALL ASSAM PROVINCIALISED PANCHAYAT EMPLOYEES ASSOCIATION Vs. STATE OF ASSAM
June 22, 2007
ALL BODOLAND AUTONOMOUS COUNCIL LOWER PRIMARY SCHOOL ENGLISH AND MOTHER TEACHERS ASSOCIATION Vs. BODOLAND TERRITORIAL COUNCIL AND OTHERS
August 24, 2007
ALL MANIPUR AIDED ELEMENTARY SCHOOLS Vs. HENRY K HENI
May 8, 2007
ALL MANIPUR JAIL EXECUTIVE AND FOLLOWERS ASSOCIATION Vs. STATE OF MANIPUR
March 15, 2007
AMAR CHANDRA DEB Vs. ANJALI DEB
January 16, 2007
AMARENDRA KUMAR SAIKIA Vs. STATE OF ASSAM
September 5, 2007
AMBERLIGHT LYNGDOH Vs. STATE OF MEGHALAYA
March 1, 2007
AMBUJA CEMENT EASTERN LTD Vs. OIL AND NATURAL GAS CORPN LTD
March 2, 2007
AMENA BEWA Vs. ASSAM STATE ELECTRICITY BOARD
February 13, 2007
AMOLOK SINGH Vs. STATE OF TRIPURA
September 13, 2007
AMPHU BRAHMA Vs. STATE OF ASSAM
December 14, 2007
AMRIT KUMAR KHATONIAR Vs. OIL INDIA LTD
May 14, 2007
AMSTAR LYNGDOH Vs. STATE OF MEGHALAYA
February 23, 2007
AMULYA BORAH Vs. STATE OF ASSAM
October 3, 2007
AMULYA LAL CHOWDHURY Vs. TRIPURTA INDUSTRIAL DEVELOPMENT CORPORATION LTD
May 22, 2007
ANANDA RAM BORA Vs. STATE OF ASSAM & ORS.
September 18, 2007
ANDREW BANRILANGUMDOR Vs. STATE OF MEGHALAYA
September 17, 2007
ANGOM SUSHILA DEVI Vs. STATE OF MANIPUR
April 5, 2007
ANINDYA BASUMATARY Vs. FOOD CORPORATION OF INDIA
April 9, 2007
ANJAN DAS Vs. STATE OF ASSAM
March 21, 2007
ANJAN KR. BHATTACHARJEE Vs. STATE OF ASSAM AND ORS.
March 5, 2007
ANJU DEVI Vs. STATE OF ASSAM
February 13, 2007
ANU MORANG Vs. STATE OF ASSAM
December 4, 2007
ANU SUNAR Vs. N P SHARMA
April 13, 2007
ANUP NATH AND ORS. Vs. STATE OF ASSAM
December 10, 2007
ANUPAM CHOUDHURY Vs. STATE OF ASSAM
December 14, 2007
ANUPAM DAS Vs. MAMPI DAS
October 4, 2007
ARAB ALI Vs. STATE OF TRIPURA
November 12, 2007
ARADHANA DAS Vs. KARUNA KANTA HAZARIKA
March 20, 2007
ARATI DAS Vs. MATILALBHATTACHARJEE
June 20, 2007
ARIFUL ISLAM AND OTHERS Vs. STATE OF ASSAM AND OTHERS
December 20, 2007
ARUN GHOSH Vs. STATE OF TRIPURA
June 27, 2007
ARUN KANUNGO Vs. D. PAKYNTEIN
September 6, 2007
ARUNACHAL PRADESH FOREST CORPN LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 28, 2007
ARUNACHAL SAW and VENEER MILLS LTD Vs. UNION OF INDIA
September 10, 2007
ARUNAMAYEE BISHAYA AND ORS Vs. RABINDRA KUMAR BORA AND ORS
September 17, 2007
ASHIM DAS Vs. STATE OF ASSAM
February 12, 2007
ASHOK KUMAR PANDIT Vs. PURABI KALITA AND OTHERS
August 13, 2007
ASHUTOSH DAS Vs. STATE OF TRIPURA
January 4, 2007
ASRAF ALI MONDAL Vs. COMMANDANT 135 BN BSF
April 13, 2007
ASSAM BROOK LIMITED Vs. BORGONG CATHOLIC HOSPITAL
February 14, 2007
ASSAM MARBLE INDUSTRIES Vs. STATE OF ASSAM
February 20, 2007
ASSAM STATE ELECTRICITY BOARD Vs. NEW INDIA ASSURANCE CO. LTD. AND ANR.
March 13, 2007
ASSAM SYNTEX LTD Vs. REGISTRAR OF COMPANIES
June 29, 2007
ASSOCIATE ENTERPRISE Vs. COAL INDIA LIMITED
February 9, 2007
ASSOCIATED TYRE COMPANY Vs. COMMISSIONER OF TAXES
May 2, 2007
AVIJEETA MOHANTY CASSHYAP Vs. COMMISSIONER OF INCOME TAX
June 28, 2007
AVTAR SINGH Vs. ANDREW YULE AND COMPANY LTD
June 15, 2007
AWADH KUMAR YADAV Vs. DHANI RAM SAHU
August 16, 2007
AYNAL HAQUE Vs. STATE OF ASSAM
October 12, 2007
B K GUPTA Vs. UNION OF INDIA
October 5, 2007
BABA SAIKIA Vs. STATE OF ASSAM
December 7, 2007
BABY DEB Vs. AJIT DEB
October 12, 2007
BAKUL DEBNATH Vs. ORIENTAL INSURANCE CO LTD
October 11, 2007
BALIRAM PRASAD GUPTA Vs. MD ISA
February 6, 2007
BANDANA GOGOI Vs. COMMISSIONER OF INCOME-TAX
January 9, 2007
BANI KANTA SARMA Vs. STATE OF ASSAM
February 12, 2007
BANIKANTA DAS Vs. STATE OF ASSAM
February 22, 2007
BANIZUDDIN Vs. STATE OF ASSAM
November 19, 2007
BANK OF BARODA Vs. SANTI CONSTRUCTION
January 25, 2007
BANK OF BARODA Vs. BIBEK VERMA
February 1, 2007
BANKIM CHANDRA BHOWMIK Vs. GOPIMOHAN NATH
January 2, 2007
BARINDRA RAM KHAUND Vs. C.B.I.
November 29, 2007
BARNABAS INDUAR Vs. STATE OF ASSAM
May 2, 2007
BARNADDI GRAMMYA UNNAYAN SAMITY Vs. STATE OF ASSAM
July 20, 2007
BASANTA KUMAR KAKOTI & ANOTHER Vs. STATE OF ASSAM & OTHERS
October 1, 2007
BASIRUDDIN Vs. STATE OF ASSAM
May 3, 2007
BEDABITHI DAS Vs. DIRECTOR GENERAL, ALL INDIA RADIO AND ORS
October 3, 2007
BHABANAND KAKOTI Vs. STATE OF MEGHALAYA
September 25, 2007
BHABANANDA DEKA Vs. UTSAB DEKA
February 28, 2007
BHABEN MOHAN Vs. STATE OF ASSAM
February 23, 2007
BHAGABAN CHANDRA DEKA Vs. STATE OF ASSAM
June 6, 2007
BHAITY KARMAKAR Vs. STATE OF ASSAM
August 10, 2007
BHANGNAMARI GEJIRPAR LOWER PRIMARY SCHOOL Vs. STATE OF ASSAM
June 18, 2007
BHANU LODH Vs. TRIPURA JUTE MILLS LTD
April 18, 2007
BHARAT DAS Vs. STATE OF ASSAM
March 2, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. ASHIM KUMAR DAS
May 17, 2007
BHASKARJYOTI SARMA Vs. STATE OF ASSAM
April 13, 2007
BHIKAMCHAND BETALA Vs. INCOME TAX OFFICER
August 21, 2007
BHUBAN CHANDRA SHARMA Vs. STATE OF MEGHALAYA
February 21, 2007
BHUBON SINGH Vs. STATE OF MANIPUR
September 28, 2007
BHURAM GOGOI Vs. STATE OF ASSAM
August 10, 2007
BIBHU CHARAN BARUA Vs. NANI GOPAL DEVA GOSWAMI
August 16, 2007
BICITRA BORA Vs. STATE OF ASSAM
April 13, 2007
BIDHU BHUSAN DAS Vs. STATE OF TRIPURA
December 5, 2007
BIJAY RAJKHOWA Vs. STATE BANK OF INDIA
February 9, 2007
BIJON MAHANTA Vs. STATE OF ASSAM
October 11, 2007
BIJOY SANKAR ROY Vs. SUJIT AGARWAIA
January 31, 2007
BIJOYANANDA CHOWDHURY Vs. STATE OF ASSAM
July 27, 2007
BIKASH GHOSH ETC. Vs. SUDHIR RANJAN DHAR AND ANR. AND ETC.
March 16, 2007
BIKASH NARZARY Vs. UNION OF INDIA
August 24, 2007
BIKASH ROY Vs. STATE OF ASSAM
April 3, 2007
BIKRAM DAS PANIK Vs. STATE OF ASSAM
September 5, 2007
BINDHYA AGENCY Vs. STATE OF TRIPURA
January 11, 2007
BINOD KUMAR THARAD AGARW-ALLA Vs. PRANAB DAS
May 31, 2007
BINOOD BERIA Vs. VISHNU SHARMA
September 24, 2007
BINOY CHAKMA Vs. STATE OF TRIPURA
March 7, 2007
BIODEAL LABORATORIES PVT LTD Vs. STATE OF ASSAM
November 23, 2007
BIPIN RAJBONGSHI Vs. UNION OF INDIA
March 28, 2007
BIPUL KUMAR Vs. STATE OF ASSAM
January 10, 2007
BISWAJIT PAUL & ORS. Vs. CHUNI LAL SAHA
December 20, 2007
BISWAPATI PAL Vs. STATE OF TRIPURA
January 11, 2007
BISWAPRIYA BHUIYA Vs. JHUMI BANIK
January 11, 2007
BISWAPRIYA BHUIYA Vs. JHUMI BANIK
November 11, 2007
BLESS BAMON Vs. STATE OF MEGHALAYA
June 6, 2007
BOGIDHOLA TEA AND TRADING CO. LTD & ANR. Vs. HIRALAL SOMANI
January 3, 2007
BOREN SARMA Vs. STATE OF ASSAM AND OTHERS
October 12, 2007
BORPATHAR TEA ESTATE Vs. PRESIDING OFFICER LABOUR COURT
February 26, 2007
BRAHMAPUTRA CONSORTIUM LTD Vs. STATE OF ASSAM
May 25, 2007
BRIJ PAL TANWAR Vs. UNION OF INDIA AND ORS.
September 18, 2007
BULU MAZUMDAR Vs. DEPARTMENT OF POST OFFICES
April 13, 2007
BURLANG NARZARY Vs. STATE OF ASSAM
March 16, 2007
CH. LALNUNCHAMA, SDO Vs. STATE OF MIZORAM AND OTHERS
June 1, 2007
CHALTHIANGI Vs. STATE OF MIZORAM
June 28, 2007
CHAMAN SINGH EX-SUBEDAR Vs. DIRECTOR GENERAL DIRECTORATE GENERAL ASSAM RIFLES SHILLONG
November 23, 2007
CHANDAN MALAKAR Vs. ASSAM STATE ELECTRICITY BOARD
June 21, 2007
CHANDANA ROY Vs. STATE OF TRIPURA
July 25, 2007
CHANDRA MOHAN SHUKLA Vs. STATE OF ASSAM
July 17, 2007
CHANDRADHAR DAS Vs. ASSAM BACKWARD CLASSES COMMISSION
January 19, 2007
CHANDRAPUR THANA BAZAR COMMITTEE AND OTHERS Vs. HAREN SAIKIA AND ANOTHER
January 12, 2007
CHHAGANMAL GOLCHHA Vs. STATE OF ASSAM
February 7, 2007
CHONGTHAM YAIMBI DEVI Vs. STATE OF MANIPUR
September 7, 2007
CHONGTUOKHAWI Vs. UNION OF INDIA
September 5, 2007
CHOW PINKKHAM MUNGLANG Vs. GAUHATI UNIVERSITY
October 1, 2007
CLAUDIA B. SANGMA Vs. STATE OF MEGHALAYA AND OTHERS
February 13, 2007
COMMISSIONER OF INCOME TAX Vs. GANGA BANI MERCANTILE AND FINANCE (P) LTD
August 21, 2007
COMMISSIONER OF INCOME TAX Vs. SHYAMAL BHATTACHARJEE
January 9, 2007
COMMISSIONER OF INCOME TAX Vs. ARMAN SHEIKH
June 29, 2007
COMMISSIONER OF INCOME-TAX Vs. PARIMAL KANTI CHANDA
February 20, 2007
CONGREGATIONAL CHURCH OF INDIA MARALAND SERKAWR GROUP Vs. CONGREGATIONAL CHURCH OF INDIA MARALAND SAIHA GROUP
April 24, 2007
CUSTOMS AND CENTRAL EXCISE Vs. COMMISSIONER CUSTOMS PREVENTIVE
September 11, 2007
DADHI DAS Vs. STATE OF ASSAM
December 4, 2007
DAHIBAL MISTRY Vs. STATE OF ASSAM
June 14, 2007
DANDIYA MYRAH Vs. STATE OF ASSAM
July 31, 2007
DEBA CHAKRABARTY Vs. STATE OF ASSAM
June 14, 2007
DEBA KANTA SAIKIA Vs. STATE OF ASSAM AND OTHERS
March 21, 2007
DEBA KUMAR DAS Vs. GAUHATI HIGH COURT
October 16, 2007
DEBASHIS CHAKRABORTY Vs. MAUSUMI BHATTACHARJEE
August 1, 2007
DEBASHIS DAS Vs. STATE OF ASSAM
August 24, 2007
DEEPAK KUMAR PODDAR Vs. STATE OF ASSAM
April 5, 2007
DEPUTY COMMISSIONER CUM DISTRICT MAGISTRATE MANGALDOL Vs. DISTRICT CONSUMER FORUM MANGALDOL
January 30, 2007
DEVENDRA NATH RAI Vs. UNION OF INDIA
December 20, 2007
DEVYASHREE DUTTA Vs. STATE OF ASSAM
September 28, 2007
DEWAN RAM BORO Vs. STATE OF ASSAM
January 9, 2007
DHAN BAHADUR PRADHAN Vs. UNION OF INDIA & OTHERS
May 23, 2007
DHANESWAR DAS Vs. STATE OF ASSAM AND ORS.
April 5, 2007
DHARAM DEO VERMA Vs. VED MITRA VERMA
March 28, 2007
DHARAMRAJ KUMAR SINGH Vs. UNION OF INDIA
May 29, 2007
DHARMESWAR BARMAN Vs. DIPJYOTI SARMA
February 27, 2007
DHARMESWAR ROY Vs. PUTUL CHANDRA DAS
March 21, 2007
DHIREN BARUAH Vs. STATE OF ASSAM
September 14, 2007
DHRUBA BHARALI Vs. SHYAM CHANDRA KALITA
March 5, 2007
DIKHAU @ DIKHAU MOG Vs. STATE OF TRIPURA
March 19, 2007
DILIP DEKA Vs. BOARD OF SECONDARY EDUCATION
September 21, 2007
DILIP SINGH Vs. STATE OF ASSAM AND OTHERS
April 12, 2007
DIMBESWAR GOGOI Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM, EDUCATION DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
June 1, 2007
DINESH CHANDRA KAKATI Vs. GAUHATI UNIVERSITY
January 9, 2007
DINO D G DYMPEP Vs. STATE OF MEGHALAYA
June 29, 2007
DIPTI BHUYAN DAS Vs. MANORANJAN CHOUDHURY AND OTHERS
May 24, 2007
DIPTI DOLEY BASUMATARY Vs. UNION OF INDIA
February 27, 2007
DIRECTOR GENERAL BORDER SECURITY FORCE Vs. IBOTON SINGH
February 12, 2007
DIRECTOR GENERAL OF POLICE Vs. B BARNALATA DEVI
January 12, 2007
DIRECTOR, N.E.R.I.S.T. Vs. D. ROY CHOUDHURY
September 13, 2007
DISHINANG GOLMEI Vs. STATE OF MANIPUR
January 16, 2007
DOLLY KHONGLAH AND ANOTHER Vs. DILIP KUMAR SINGHANIA AND ANOTHER
November 16, 2007
DR. BIBHUTI BHUSHAN SARKAR Vs. STATE OF TRIPURA AND OTHERS
September 14, 2007
DR. MANIDIPA BARUAH Vs. GAUHATI UNIVERSITY
February 22, 2007
DR. MOIRANGTHEM KIRANCHAND SINGH Vs. STATE OF MANIPUR AND ANOTHER
December 11, 2007
DR. SACHINDRA BARMAN Vs. STATE OF ASSAM AND ORS.
July 26, 2007
DR. SWATI JAIN Vs. STATE OF ASSAM AND OTHERS
February 22, 2007
DRONA KANTA CHUTIA Vs. STATE OF ASSAM
March 13, 2007
DUDU ALI Vs. STATE OF ASSAM
October 16, 2007
DULAL CHANDRA DEY Vs. PRAFULLA CHANDRA ROY & ORS.
June 7, 2007
DUNLOP INDIA LIMITED Vs. STATE OF TRIPURA
February 7, 2007
EDENTINORA MAWTHOH Vs. STATE OF MEGHALAYA AND ORS.
December 7, 2007
EMPLOYEES PROVIDENT FUND ORGANISATION Vs. HOTEL BRODWAY
August 31, 2007
EMPLOYEES' STATE INSURANCE CORPORATION Vs. MOONLIGHT PYRBOT
November 30, 2007
FARUQUE RAHIM Vs. AKBARI BEGUM
February 27, 2007
FATIMA BEGUM Vs. SAJID ALAM CHOWDHURY
October 9, 2007
FAZAR ALI Vs. M S E B
September 3, 2007
FOOD CORPORATION OF INDIA Vs. B PURBANCHAL ROAD SERVICES
January 12, 2007
FOOD CORPORATION OF INDIA Vs. TRADE WINGS AND ORS.
July 11, 2007
FORTUNE TOWERS INDIA P LTD Vs. GAUHATIMUNICIPAL CORPORATION
May 19, 2007
FULLARA DEBBARMA Vs. UNION OF INDIA
April 12, 2007
G E LIGHTINGS INDIA LTD Vs. STATE OF ASSAM
March 20, 2007
G R ENGINEERING WORKS LTD Vs. OIL INDIA LTD
March 19, 2007
GAFFAR Vs. JAKRUN NESSA
November 13, 2007
GAGARIN AHMED Vs. CHAKINA BIBI
February 6, 2007
GANESH CH. KONWAR Vs. UNION BANK OF INDIA AND OTHERS
May 15, 2007
GANESH ELECTRIC STORES Vs. UNION OF INDIA
May 4, 2007
GANESH GOGOI Vs. STATE OF ASSAM
September 18, 2007
GANGA BHUSAN CHOUDHURY & OTHERS Vs. STATE
February 23, 2007
GARGI AND ASSOCIATES PRIVATE LTD. Vs. GAUHATI MUNICIPAL CORPORATION AND OTHERS
June 29, 2007
GAUTAM GHOSH Vs. STATE OF TRIPURA
November 20, 2007
GEDO DOKE Vs. STATE OF ARUNACHAL PRADESH
August 17, 2007
GEDU MIAH Vs. STATE OF TRIPURA
September 21, 2007
GEETA BANIKYA Vs. NIVA BANIKYA AND OTHERS
December 7, 2007
GEETA DAS DR Vs. UNION OF INDIA
December 14, 2007
GEETA DEY Vs. STATE OF ASSAM
July 19, 2007
GEORGE WILLIAMSON ASSAM LTD Vs. UNION OF INDIA
June 22, 2007
GHANASHYAM RAJBONGSHI Vs. STATE OF ASSAM AND OTHERS
June 19, 2007
GHANSHYAM SHARMA Vs. JADU NANDAN SHARMA
May 15, 2007
GITA RANI MORAL Vs. ORIENTAL INSURANCE CO LTD
May 4, 2007
GOLDEN MENTHOL EXPORT PVT. LIMITED Vs. SHEBA WHEELS (P) LTD
January 4, 2007
GOPAL CHANDRA SARKAR Vs. STATE OF ASSAM
October 9, 2007
GOPAL KOCH Vs. STATE OF MEGHALAYA
March 26, 2007
GOPI KANTA BANIA Vs. HEMOLATA DEVI
August 16, 2007
GOUTAM DANGRIA Vs. FOOD CORPORATION OF INDIA (FCI0 REP. BY THE CHAIRMAN AND MANAGING DIRECTOR, HQRS. KHADYA SADAN BARKHAMBA LANE, NEW DELHI AND OTHERS
April 9, 2007
GOVERNMENT OF ASSAM Vs. STATE
August 7, 2007
GULENOOR HUSSAIN MAZUMDAR @ GULEZAR ALI MAZUMDAR KUTUB AND ANOTHER Vs. STATE OF ASSAM
July 24, 2007
GUPENDU BIKASH KAR Vs. TRIPURA UNIVERSITY
October 8, 2007
GWENDOLINE LYNGDOH Vs. STATE OF MEGHALAYA
May 11, 2007
H N BHORALI Vs. LILY MARBANIANG
March 27, 2007
H.R.A. CHOUDHURY Vs. ROCKYBUL HUSSAIN
December 14, 2007
HAIDER ALI Vs. UNION OF INDIA
October 12, 2007
HAJIABDUL MAZID Vs. STATE OF ASSAM AND OTHERS
August 21, 2007
HAREN CH SHARMA Vs. STATE OF ASSAM
September 18, 2007
HAREN PATGIRI Vs. STATE OF ASSAM
August 28, 2007
HARESWAR DAS Vs. UNION OF INDIA
April 9, 2007
HARILAL CHAUHAN Vs. STATE OF ASSAM
April 3, 2007
HASI MOHAN BARMAN Vs. STATE OF ASSAM
January 2, 2007
HEISNAM O IBECHOUBI DEVI Vs. STATE OF MANIPUR
February 7, 2007
HEM CHANDRA CHAUDHURY Vs. HAHI RAM BORA
June 27, 2007
HEMSHREE TALUKDAR Vs. STATE OF ASSAM
March 9, 2007
HERITAGE ENGINEER AND DEVELOPERSPVT LTD Vs. STATE OF ASSAM
January 19, 2007
HIJAM TIKENDRAJIT SINGH Vs. STATE OF MANIPUR AND OTHERS
November 7, 2007
HILLS TRADE AGENCIES Vs. HINDUSTAN PAPER CORPORATION LTD
January 19, 2007
HIMANGSHU PAUL Vs. STATE
March 23, 2007
HIMANI MALNGIANG Vs. LUMMAWSHUN MINERALS PVT LTD
March 28, 2007
HITESWAR CHETIA Vs. STATE OF ASSAM
August 8, 2007
INDAR YADAV Vs. STATE OF ASSAM
July 24, 2007
INDIA CARBON LTD Vs. COMMISSIONER OF INCOME TAX
May 25, 2007
INDIAN OIL CORPORATION LTD. (ASSAM OIL DIVISION) Vs. PRASANNA WELDING INDUSTRIES AND OTHERS
March 19, 2007
INDRA BAHADUR CHETRY Vs. NIL KUMARI CHETRY
June 14, 2007
INDRAJIT CHANDRA NATH Vs. STATE OF ASSAM
May 17, 2007
ISMAIL SK Vs. BANI HUSSAIN
September 26, 2007
ISSA INDUSTRIES Vs. UNION OF INDIA
May 8, 2007
ISUB ALI Vs. STATE OF TRIPURA
August 9, 2007
J.B. LAW COLLEGE. REP. BY ITS SECRETARY, GOVERNING BODY Vs. MADAN HAZARIKA AND OTHERS
December 19, 2007
JADAB CHANDRA DAS Vs. SRI HAYAGRIV MADHAB
June 26, 2007
JADUNATH BARBORAH Vs. LIFE INSURANCE CORPORATION OF INDIA
August 24, 2007
JAGANNATH PEGU Vs. STATE OF ASSAM
January 2, 2007
JAI PRAKASH SINGH Vs. UNION OF INDIA AND ANOTHER
October 11, 2007
JAICHANDRAN NAIR EX LNK C V NO 850870068 Vs. UNION OF INDIA
November 13, 2007
JAIN STEEL AND WOODEN INDUSTRIES Vs. STATE OF ASSAM
October 4, 2007
JAKIR ALI Vs. STATE OF ASSAM
January 2, 2007
JAKIR HOSSAIN Vs. STATE OF TRIPURA
October 12, 2007
JALAL AHMAD MAZUMDAR Vs. STATE OF ASSAM
December 12, 2007
JASIM UDDIN Vs. STATE OF ASSAM
May 11, 2007
JATAN KUMAR THAOSEN Vs. STATE OF ASSAM
April 4, 2007
JATINDRA NATH SARMA Vs. STATE OF ASSAM
March 2, 2007
JAY GOVIND YADAV GOALA Vs. AHMED TEA COMPANY P LTD
October 16, 2007
JAYASHREE DUTTA CHOUDHURY Vs. STATE OF TRIPURA
April 18, 2007
JAYRAM RABIDAS Vs. STATE OF ASSAM
August 7, 2007
JESMIN RAHMAN Vs. AFRUZA BEGUM
September 25, 2007
JIBAN CHANDRA SAIKIA ETC. Vs. STATE OF ASSAM AND OTHERS ETC.
September 18, 2007
JOGAMAYA SAIKIA (DR.) AND ORS. Vs. NATIONAL INSTITUTE OF TECHNOLOGY AND ORS.
December 4, 2007
JOGENDRA CHANDRA KAR Vs. HARADHAN SAHA
March 14, 2007
JOGINDER PAUL BAGGA Vs. PREMI DEVI
January 18, 2007
JOHAN BUG Vs. STATE OF ASSAM
August 10, 2007
JOHN SCHEPLER D SHIRA Vs. DISTRICT MAGISTRATE WEST GARO HILLS TURA
August 7, 2007
JOINT ACTION COMMITTEE OF PWD MANIPUR Vs. STATE OF MANIPUR
April 3, 2007
JORFIAT CHAK BAZAR BEBOSHAI SANTIA REPRESENTED BY ITS SECRETARY Vs. STATE OF ASSAM, REPRESENTED BY THE COMMISSIONER AND SECRETARY, GOVERNMENT OF ASSAM, MUNICIPAL CORPORATION DEPARTMENT, DISPUR, GUWAHATI AND OTHERS
May 24, 2007
JORHAT MUNICIPAL BOARD Vs. SRIPRAKASH BARUAH
September 5, 2007
JORJIA SULTANA Vs. TRIPTI BORDOLOI
January 19, 2007
JOSEPH ZIMIK Vs. STATE OF MANIPUR
June 13, 2007
JOYDEB LAHA Vs. JOY SINGH
May 30, 2007
JOYKALI RADIO STORES Vs. STATE OF TRIPURA
February 28, 2007
JUGIA ORANG Vs. STATE OF ASSAM
May 15, 2007
JUTIKAPAUL Vs. BHUBANESWARI SHEEL
August 17, 2007
JYOTI FORGE AND FABRICATION Vs. STATE OF ASSAM
May 17, 2007
JYOTI RANI DEBNATH DAS Vs. JYOTSNA DEBNATH
June 11, 2007
JYOTISH MEMORIAL HOSPITAL Vs. STATE OF ASSAM
June 22, 2007
K D RAMSIEJ Vs. UNION OF INDIA
December 6, 2007
K G KALUNG Vs. STATE OF MANIPUR
July 30, 2007
K LALZIDINGLIANA Vs. STATE OF MIZORAM AND ORS
May 30, 2007
K. THANMAWIA Vs. STATE OF MIZORAM AND OTHERS
September 26, 2007
KALI BOGO AND ORS. Vs. TABOM BAM AND ORS.
December 18, 2007
KALYAN KUMAR GOGOI Vs. ASHUTOSH AGNIHOTRI
April 12, 2007
KAMAL CH BORAH Vs. STATE OF ASSAM
December 13, 2007
KAMAL KRISHNA DAS Vs. STATE OF ASSAM
September 20, 2007
KANAKLATA GIRLS M E SCHOOL Vs. STATE OF ASSAM
May 25, 2007
KANAN KUMAR PANDIT Vs. COMMISSIONER and SECRETARY EDUCATION DEPARTMENT
August 31, 2007
KANCHAN HAZARIKA Vs. MONORAMA SHARMA
January 12, 2007
KANDARPA KUMAR DAS Vs. UNION OF INDIA
May 21, 2007
KAPIL KUMAR SINHA Vs. STATE OF TRIPURA
July 13, 2007
KARTICK KUMAR SHIL Vs. STATE OF TRIPURA
August 10, 2007
KARTIK DAS AND OTHERS Vs. ABHIJIT SAIKIA
December 20, 2007
KARUNA DEKA Vs. O N G C LTD
September 3, 2007
KAUSHAL MISHRA Vs. RAJ KUMAR MISHRA
October 10, 2007
KAYAMUDDIN SIDDIQUEI [NO 164259 M RFN GF ] Vs. UNION OF INDIA
October 4, 2007
KESHAB DEKA Vs. STATE OF ASSAM
April 25, 2007
KHAIZALLAN Vs. THOCKCHOM JITENKUMAR SINGH
February 9, 2007
KHANGENBAM MANI SINGH Vs. KHANGENBAM SACHIKUMAR SINGH ALIAS IBOTOMBI SINGH
January 11, 2007
KHANGRA DAIMARY Vs. STATE OF ASSAM AND OTHERS
December 19, 2007
KHANINDRA NATH CHOUDHURY Vs. STATE OF ASSAM
October 3, 2007
KHIROD MOHAN DAS Vs. OFFICER
October 11, 2007
KHRUSHED ALI Vs. ALTAB ALI
September 28, 2007
KHUNDONGBAM TOMBA SINGH @ SUNIL @ PAMBEI Vs. STATE OF MANIPUR AND OTHERS
December 25, 2007
KISHAN GOPAL GATTANI Vs. STATE
June 1, 2007
KMENLANG SUIAM Vs. STATE OF MEGHALAYA
February 28, 2007
KRISHNA BARUAH Vs. STATE OF MEGHALAYA
April 13, 2007
KRISHNA DEVI ALIAS SABITRI DEVI Vs. UNION OF INDIA
June 19, 2007
KRISHNAPADA DAS Vs. STATE OF TRIPURA
February 26, 2007
KSHITI BHUSAN CHAKRABORTY Vs. NORTH EASTERN REGIONAL INSTITUTE OF SCIENCE AND TECHNOLOGY AND ORS.
December 20, 2007
KULA PRASAD GOGOI Vs. STATE OF ASSAM AND ORS.
November 23, 2007
KULADHAR CHAKRABORTY Vs. ABDUL KHANDAKAR
November 12, 2007
KULENDRA CHANDRA ROY Vs. DEBDAS ROY CHOUDHURY
November 27, 2007
KUMUD KALITA Vs. LALIT SARMA
April 3, 2007
KUNDANMAL SHARMA Vs. STATE OF ASSAM
March 17, 2007
KUSUMBAR BURAGOHAIN Vs. STATE OF ASSAM
March 19, 2007
LA SONOWAL Vs. STATE OF ASSAM
March 13, 2007
LABA BARUAH Vs. STATE OF ASSAM
June 7, 2007
LAISHRAM DEVAN SINGH & ANR. Vs. STATE OF MANIPUR & ORS.
December 10, 2007
LAISHRAM IBOMCHA SINGH Vs. STATE OF MANIPUR
April 5, 2007
LAISHRAM NOREN SINGH Vs. LALSAWMLIEN KUNGTE
March 26, 2007
LAISHRAM SURBALA DEVI Vs. M A SATTAR
August 1, 2007
LAKHIMI PRESS Vs. REGIONAL DIRECTOR E S I CORPN
March 12, 2007
LAKHINATH CHUTIA ALIAS LAKHINADAN Vs. STATE OF ASSAM
June 8, 2007
LAL MOHAN NATH Vs. MONORAMA SARMA
March 8, 2007
LALCHAND SHA Vs. KALABATI DEVI
November 26, 2007
LALHUAMI Vs. STATE OF MIZORAM
June 1, 2007
LANG KAMDENG GRACY Vs. STATE OF MEGHALAYA
November 13, 2007
LANU JAMIR Vs. BENDANGTOSHI
March 14, 2007
LAXMI MUKHIYA Vs. STATE OF ARUNACHAL PRADESH
November 22, 2007
LEISHANGTHEM MADHUMANGOL SINGH Vs. STATE OF MANIPUR
September 28, 2007
LEITANTHEM ONGBI LEIBAKLEI DEVI Vs. LEITANTHEM YAIMA SINGH
June 1, 2007
LEPA GAYARI Vs. STATE OF ASSAM
September 19, 2007
LILI BORA Vs. NISHI HAZARIKA
January 4, 2007
LOHIT PROKASH DUTTA Vs. KANAI DUTTA
February 1, 2007
LOHITYA PAL DAS Vs. STATE OF ASSAM
December 5, 2007
LONGSAN KHONGNGAIN Vs. STATE OF MEGHALAYA
October 1, 2007
M BALAKRISHNA REDDY Vs. UNION OF INDIA
November 20, 2007
M CHUMMIAHMED Vs. KELIS THABAH
July 24, 2007
M L SHARMA Vs. CENTRAL BUREAU OF INVESTIGATION
October 3, 2007
M/S SUBANSIRI TRADE & AGENCIES & ANOTHER Vs. UNION OF INDIA & ANOTHER
March 19, 2007
M/S. GARJAN BULLOTJAN MATSYAJIBI SAMABAY SAMITY, LTD. Vs. STATE OF ASSAM
January 12, 2007
MADHAB CHANDRA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
April 11, 2007
MADHAB CHANDRA TALUKDAR Vs. CENTRAL BUREAU OF INVESTIGATION
April 14, 2007
MAFIQUL HUSSAIN Vs. ABUL BASAR
May 8, 2007
MAHESH KALITA ALIAS MAHENDRA KALITA Vs. STATE OF ASSAM
March 21, 2007
MAHESWAR MAJHI Vs. STATE OF ASSAM
September 5, 2007
MAIBAM RASBIHARI SINGH Vs. STATE OF MANIPUR AND ORS.
May 25, 2007
MAINUL HAQUE Vs. STATE OF TRIPURA
September 12, 2007
MAKKADAS ALL MAZUMDAR Vs. AFTAB UDDIN BJARBHUIYA
October 12, 2007
MALATI DAS BARUAH Vs. HIREN DAS
August 24, 2007
MALIK MD Vs. STATE OF MANIPUR
April 10, 2007
MALIN DEBNATH Vs. STATE OF ASSAM
December 4, 2007
MAMANI SAIKIA Vs. STATE OF ASSAM
February 27, 2007
MAMONI CHOUDHURY Vs. PRADIP KUMAR CHOUDHURY
January 3, 2007
MANAGEMENT OF A S E B Vs. INDUSTRIAL TRIBUNAL ASSAM
March 6, 2007
MANAGEMENT OF ASSAM TRIBUNE PVT LTD Vs. STATE OF ASSAM
September 28, 2007
MANAGEMENT OF BATA INDIA LTD Vs. STATE OF ASSAM
February 6, 2007
MANAGEMENT OF FOOD CORPN OF INDIA Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
January 9, 2007
MANAGEMENT OF KITPLY INDUSTRIES LTD Vs. PRESIDING OFFICER LABOUR COURT DIBRUGARH
April 26, 2007
MANAGEMENT, PABHOJAN TEA ESTATE Vs. STATE OF ASSAM
July 24, 2007
MANAGER BAROI @ BORAI Vs. STATE OF ARUNACHAL PRADESH
August 16, 2007
MANAGING COMMITTEE OF GAINADI HIGH SCHOOL Vs. STATE OF ASSAM AND OTHERS
March 9, 2007
MANAGING COMMITTEE, TYRSAD CHURCH OF GOD LP SCHOOL Vs. STATE OF MEGHALAYA AND OTHERS
April 27, 2007
MANGAL MAZUMDAR Vs. STATE OF ASSAM
November 13, 2007
MANGRA ANAND CHEWASI Vs. STATE OF ASSAM
September 7, 2007
MANIK CHAKRABORTY Vs. STATE OF TRIPURA
November 16, 2007
MANIK DEBNATH AND OTHERS Vs. STATE OF ASSAM
December 7, 2007
MANIK DEY Vs. STATE OF ASSAM
February 1, 2007
MANINDRA CH PAUL Vs. STATE OF TRIPURA
March 16, 2007
MANIPUR HUMAN RIGHTS COMMISSION Vs. STATE OF MANIPUR
January 23, 2007
MANIPUR PRADESH CONGRESS COMMITTEE Vs. UNION OF INDIA
January 19, 2007
MANIR ALI Vs. STATE OF ASSAM
May 17, 2007
MANJU DUTTA Vs. STATE OF TRIPURA
March 21, 2007
MANOJ ROY Vs. GUNENDRA ROY
August 10, 2007
MANTU DAS Vs. STATE OF ASSAM
May 14, 2007
MARIAMUN NESSA Vs. STATE OF ASSAM
May 2, 2007
MARKUS BHADRA Vs. STATE OF ASSAM
August 2, 2007
MAYA RANI GHOSH Vs. STATE OF TRIPURA
January 31, 2007
MAZIDA KHATUN Vs. STATE OF ASSAM AND ORS.
June 5, 2007
MD JAMIRUDDIN AHMED Vs. STATE OF ASSAM
May 10, 2007
MD SADAR ALI Vs. RIAJUDDIN AKANDA
June 8, 2007
MD SIDDIQUE ALI Vs. FATEMA RASHID
February 6, 2007
MD SOLEMAN ALI Vs. STATE OF ASSAM
May 10, 2007
MD. ANSAR UDDIN Vs. STATE OF ASSAM AND OTHERS
October 8, 2007
MD. IKRAMUL HAQUE @ IKRAM HUSSAIN Vs. STATE OF ASSAM
December 7, 2007
MD. IRFAN ALI Vs. UNION OF INDIA & ORS.
June 12, 2007
MD. KAMAL UDDIN Vs. STATE OF ASSAM
September 7, 2007
MD. KHALILUDDIN @ KHALILUR RAHMAN Vs. STATE OF ASSAM
May 16, 2007
MD. NURUL AMIN Vs. STATE OF ASSAM AND ORS.
June 7, 2007
MD. SAMSUDDIN AHMED Vs. UNION OF INDIA AND OTHERS
October 3, 2007
MEGHALAYA BOARD OF WAKE Vs. M.D. SULAIMAN AND OTHERS
September 28, 2007
MIEHLO MANASIA Vs. STATE OF MIZORAM
February 1, 2007
MIEHLO MANASIA Vs. STATE OF MIZORAM
January 8, 2007
MINA SARMA Vs. STATE OF ASSAM
March 26, 2007
MIRA ROY Vs. STATE OF TRIPURA
January 16, 2007
MITRADHAR BARKAKATI AND ORS. Vs. STATE OF ASSAM AND ORS.
August 24, 2007
MOCCHA JOYNAB BEGUM Vs. STATE OF ASSAM
January 19, 2007
MOHAN KACHARI Vs. STATE OF MEGHALAYA
November 16, 2007
MOHANLAL DAS Vs. STATE OF ASSAM
May 17, 2007
MOHANLAL PRADHAN Vs. STATE BANK OF INDIA
December 11, 2007
MOHEN SANGMA Vs. GARO HILLS AUTONOMOUS DISTRICT COUNCIL
June 27, 2007
MOIRANGTHEM MEDHABATI DEVI AND ANR. Vs. STATE OF MANIPUR AND ORS.
October 4, 2007
MOJIB UDDIN CHOUDHURY Vs. FAZIL AHMED CHOUDHURY
March 13, 2007
MRIDUL DAS AND OTHERS Vs. STATE OF ASSAM
July 26, 2007
MRINALINI DEB BARMA Vs. UPAMA DEB BARMA
November 27, 2007
MST. SURYA BEGUM Vs. MST. AMINA AHMED
March 21, 2007
MUJIBUR RAHMAN Vs. STATE OF ASSAM
September 21, 2007
MUKUNDA MADHAB SAIKIA Vs. STATE OF ASSAM
July 31, 2007
MULIN SARMA Vs. STATE OF ASSAM
January 19, 2007
MUNI DEVI Vs. KAMESHWAR ROY
July 23, 2007
MUSTT DILJAN BIBI & ANOTHER Vs. MUSTT ASIA KHATUN
March 13, 2007
MYSORE AGRO CHEMICAL COMPANY PRIVATE LTD Vs. UNION OF INDIA
April 13, 2007
N MALLA Vs. UNION OF INDIA
January 9, 2007
NAGEN BARUAH Vs. ASSAM STATE TRANSPORT CORPN
January 11, 2007
NAGEN HAZARIKA Vs. MANORAMA SHARMA
January 12, 2007
NAKUL CHANDRA DAS Vs. STATE OF ASSAM
October 1, 2007
NAMEIRAKPAM DHIREN SINGH AND OTHERS Vs. STATE OF MANIPUR AND ANOTHER
December 11, 2007
NAMEIRAKPAM INAOTOMBA SINGH Vs. UNION OF INDIA
August 2, 2007
NAMITA PAUL AND ORS. Vs. FOOD CORPORATION OF INDIA AND ORS.
August 29, 2007
NANDALAL PARSHURAM Vs. AGRICULTURAL INCOME TAX OFFICER
August 16, 2007
NANDLALL AND SONS TEA INDUSTRIES P LTD Vs. STATE OF ASSAM
March 16, 2007
NANTO RANJAN ROY Vs. STATE OF TRIPURA
January 17, 2007
NARAYAN CHAKRABORTY Vs. SWAPAN DEBNATH
January 17, 2007
NARAYAN CHANDA Vs. STATE OF TRIPURA
March 19, 2007
NARAYAN SARKAR Vs. UNION OF INDIA AND OTHERS
May 22, 2007
NAREN MORAN Vs. STATE OF ASSAM
December 19, 2007
NARENDRA NAMA DAS Vs. STATE OF TRIPURA
March 14, 2007
NASIR KHAN ALIAS BOI Vs. STATE OF MANIPUR
October 4, 2007
NATH SINGH MAHAR Vs. UNION OF INDIA
April 18, 2007
NATIONAL INSURANCE CO LTD Vs. RANA DEV SUTRADHAR
May 18, 2007
NATIONAL INSURANCE CO LTD Vs. OKRAM SUBHASH CHANDRA SINGH
January 18, 2007
NATIONAL INSURANCE CO LTD Vs. C TLUANGLINGA
January 12, 2007
NATIONAL INSURANCE CO LTD Vs. MINTU DEBNATH
January 8, 2007
NATIONAL INSURANCE CO LTD Vs. MINTU DEBNATH
January 12, 2007
NATIONAL INSURANCE CO LTD Vs. MEMBER SECRETARY ASLS AUTHORITY
November 13, 2007
NATIONAL INSURANCE CO LTD Vs. AMRIT KALITA
June 27, 2007
NATIONAL INSURANCE CO LTD Vs. TAREPLA
November 15, 2007
NATIONAL INSURANCE CO LTD Vs. H RALES AND ORS
November 28, 2007
NATIONAL INSURANCE COMPANY LTD Vs. ANINDITA DEBNATH ROY
June 8, 2007
NATIONAL INSURANCE COMPANY LTD Vs. SATI RANI DEY
April 19, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. BIKODHAR BORGOHAIN
February 1, 2007
NATIONAL TEXTILE CORPORATION Vs. DR. UMESH CHANDA TAHBILDAR
January 31, 2007
NAVA SAHARIA Vs. STATE OF ASSAM
May 31, 2007
NAVENDRA KUMAR Vs. UNION OF INDIA AND ANOTHER
November 30, 2007
NAZNEEN ILLIYAS HANNAN Vs. PRESIDENT SHILLONG MUSLIM UNION
December 14, 2007
NAZRUL ISLAM Vs. STATE OF ASSAM
August 10, 2007
NEPAL CHANDRA DAS Vs. STATE OF TRIPURA
December 5, 2007
NEPD MARKETING PVT LTD Vs. STATE OF ASSAM
November 23, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAM JATAN ROY
July 23, 2007
NEW INDIA ASSURANCE CO LTD Vs. BHUPEN SAIKIA
June 28, 2007
NEW INDIA ASSURANCE CO LTD Vs. CHET PRASAD JOSHI
August 17, 2007
NEW INDIA ASSURANCE CO LTD Vs. TARUN CHANDRA DAS
September 19, 2007
NEW INDIA ASSURANCE CO LTD Vs. LALTHANGVELI
January 12, 2007
NEW INDIA ASSURANCE CO LTD Vs. MADAN SAHU
January 11, 2007
NEW INDIA ASSURANCE CO LTD Vs. KAWLLIAN THANGA
January 12, 2007
NEW INDIA ASSURANCE CO LTD Vs. LALBIAKTLUANGA
January 17, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. BEAUTI NANDI AND OTHERS
October 9, 2007
NIBARAN CHANDRA DAS Vs. STATE OF TRIPURA
January 11, 2007
NICHOLAS PIRAMAL INDIA LTD Vs. ZENITH DRUGS AND ALLIED AGENCIES PVT LTD
March 26, 2007
NIHAR RANJAN BHATTACHARJEE Vs. UNION OF INDIA
March 21, 2007
NIKHILESH DAS Vs. STATE OF TRIPURA
January 25, 2007
NILU DAS Vs. STATE OF TRIPURA
December 7, 2007
NILU SINGHA ROY AND ANR Vs. STATE OF TRIPURA AND ORS
August 30, 2007
NIRANJAN DAS Vs. STATE OF ASSAM
November 13, 2007
NIRHANDRA THAOSEN Vs. STATE OF ASSAM
June 28, 2007
NIRMAL DEBNATH Vs. STATE OF TRIPURA
August 7, 2007
NIRMALA SARMA BARUAH Vs. STATE OF ASSAM
December 15, 2007
NITU DAS Vs. STATE OF TRIPURA
December 7, 2007
NIYATI MAJUMDER Vs. NATIONAL INSURANCE CO
February 22, 2007
NOOR ISLAM Vs. STATE OF ASSAM
August 10, 2007
NOORBARI TEA CO P LTD Vs. UCO BANK
March 21, 2007
NORTH EAST GASES PVT LTD Vs. STATE OF ASSAM
January 12, 2007
NORTH EAST PAPER AND INDUSTRIES LTD Vs. STATE OF ASSAM
July 20, 2007
NORTH EAST PURE DRINKS PVT LTD Vs. STATE OF ASSAM
November 23, 2007
NRIPENDRA NATH DEKA Vs. STATE OF ASSAM AND OTHERS
December 14, 2007
NUNGSHITON BEGUM Vs. UNITED INDIA INSURANCE CO LTD
January 8, 2007
NUR ISLAM Vs. STATE OF ASSAM
June 4, 2007
NYAJUM PADU Vs. COMMISSIONER AND SECRETARY PWD GOVT OF ARUNACHAL PRADESH
March 19, 2007
OIL & NATURAL GAS CORPORATION LTD. Vs. BITHIKA BOSE (SARKAR) AND ANOTHER
October 12, 2007
OIL AND NATURAL GAS CORPORATION LTD Vs. UPENDRA CHANDRA SARKAR
August 7, 2007
OIL AND NATURAL GAS CORPORATION LTD Vs. PHULA BALA PAUL
September 6, 2007
OIL INDIA LTD Vs. NEIL ROSE
August 30, 2007
OMAR FARUQUE Vs. STATE OF ASSAM AND ORS.
August 20, 2007
ORIENTAL INSURANCE CO LTD Vs. DIVISIONAL MANAGER NATIONAL INSURANCE CO LTD
December 17, 2007
ORIENTAL INSURANCE CO LTD Vs. HIMANGSHU CH DEB
July 25, 2007
ORIENTAL INSURANCE CO LTD Vs. LAXMI RANI BISWAS
October 3, 2007
ORIENTAL INSURANCE CO LTD Vs. VANLALHLIRI
October 3, 2007
ORIENTAL INSURANCE CO LTD Vs. THANMAWII
October 3, 2007
ORIENTAL INSURANCE CO LTD Vs. SUBHASH BARMAN
April 4, 2007
ORIENTAL INSURANCE CO LTD Vs. ISMAIL MIAH
April 18, 2007
ORIENTAL INSURANCE CO LTD Vs. SUBHASH BARMAN
May 4, 2007
ORIENTAL INSURANCE CO. LTD Vs. SUKHEN DEBNATH AND ANOTHER
February 7, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. SUDIP RANJAN DEB
April 20, 2007
P C MOLLA Vs. UNION OF INDIA
January 19, 2007
P KUMAR AND ASSOCIATES Vs. STEEL AUTHORITY OF INDIA LTD
July 18, 2007
P. JIBON SINGH Vs. STATE OF MANIPUR AND ORS.
August 30, 2007
PABAN KUMAR SARMA Vs. HIRANYA KUMAR BHUYAN & OTHERS
July 18, 2007
PABITRA GOHAIN @ KULAI GOHAIN Vs. STATE OF ASSAM
May 8, 2007
PACHHUNGA UNIVERSITY COLLEGE TEACHERS ASSOCIATION Vs. NORTH EASTERN HILL UNIVERSITY
May 6, 2007
PADMA NATH GOGOI Vs. STATE OF ASSAM
April 12, 2007
PALLAVI CHOWDHURY Vs. STATE OF ASSAM AND OTHERS
June 22, 2007
PAOLIAMSOI VAIPHEI Vs. THE COUNCIL OF HIGHER SECONDARY EDUCATION AND ORS.
December 7, 2007
PAONAM ACHOU SINGH Vs. LAISHRAM NANDAKUMAR SINGH AND ORS.
October 31, 2007
PARESH CHANDRA BARUAH Vs. STATE OF ASSAM
April 10, 2007
PARESH DHAR Vs. STATE OF ASSAM
August 2, 2007
PARGHAT KAIBARTA MIN SILPA SAMABAI SAMITY LTD Vs. STATE OF ASSAM
April 9, 2007
PARIMAL GOWALA Vs. STATE OF TRIPURA
March 20, 2007
PARITOSH PAUL Vs. STATE OF ASSAM
August 21, 2007
PARLAWMI LRS OF BUALSAILOVI Vs. STATE OF MIZORAM
April 24, 2007
PHANIDHAR KALITA Vs. SARASWATI DEVI
March 23, 2007
PHULJHARI DEVI Vs. STATE OF ASSAM
January 19, 2007
PRABHAKAR GOSWAMI EX CONSTABLE Vs. UNION OF INDIA
June 19, 2007
PRABIN DAS Vs. STATE OF ASSAM
November 30, 2007
PRABIN KUMAR DAS Vs. STATE OF ASSAM
March 5, 2007
PRADIP CHAKMA Vs. STATE OF TRIPURA
March 30, 2007
PRADIP DAS Vs. STATE OF TRIPURA
February 28, 2007
PRADIP KR PATHAK Vs. STATE OF ASSAM
October 15, 2007
PRADIP KUMAR DEB ALIAS UTTAM DEB Vs. STATE OF TRIPURA
August 8, 2007
PRADIP KUMAR RAVA Vs. STATE OF ASSAM THROUGH CBI
February 21, 2007
PRADYUT DUTTA Vs. UNITED BANK OF INDIA AND ORS.
June 5, 2007
PRAFULLA CHANDRA DAS Vs. STATE OF TRIPURA
August 8, 2007
PRAFULLA CHANDRA SAIKIA Vs. STATE OF ASSAM
May 11, 2007
PRAFULLA CHANDRA SARMA Vs. GOKUL MOHAN HAZARIKA
May 23, 2007
PRAFULLA KR. KALITA Vs. STATE OF ASSAM
December 3, 2007
PRAKASH PANDEY Vs. UNION OF INDIA
August 9, 2007
PRANAB KUMAR BAIDYA Vs. STATE OF ASSAM
April 13, 2007
PRANJAL HAZARIKA Vs. STATE OF ASSAM
August 31, 2007
PRASANNA KUMAR AGARWAL Vs. STATE BANK OF INDIA
April 13, 2007
PRASANTA KUMAR KATONI Vs. TUNIRAM KATONI
February 1, 2007
PRASENJIT DEBBARMA AND OTHERS Vs. STATE OF TRIPURA
November 13, 2007
PRASUN CHAKRABORTY Vs. STATE OF TRIPURA AND ORS.
July 25, 2007
PRATIMA DAS Vs. STATE OF ASSAM
May 15, 2007
PRATIMA KUMARI DEVI Vs. STATE OF ASSAM AND OTHERS
March 14, 2007
PRINCIPAL SECRETARY TO THE GOVT OF NAGALAND Vs. DIMAPUR CONTRACTORS AND SUPPLIERS UNION
March 29, 2007
PRITAM RONGPI Vs. STATE OF ASSAM
October 4, 2007
PRITI INTERNATIONAL Vs. UNION OF INDIA
March 7, 2007
PRIYA VART CHOUDHURY Vs. BICHITRA DEBNATH
August 10, 2007
PRIYALAL GOPE Vs. STATE OF TRIPURA
November 27, 2007
PROMODE DAS Vs. STATE OF TRIPURA
August 29, 2007
PROTUL PATHAK Vs. STATE OF ASSAM
August 9, 2007
PULIN BORO Vs. STATE OF ASSAM
February 5, 2007
PUNAMDITA RAI BARUAH Vs. GAUHATI UNIVERSITY
October 1, 2007
PURANDAR CHUTIA ROY Vs. SMTI KALPANA DOWARAH & ANR.
September 5, 2007
PURNA CHANDRA MAHANTA Vs. DEB KANTA MAHANTA
May 30, 2007
PURNYA KALA DEVI Vs. STATE OF ASSAM
January 4, 2007
R.K. TALUKDAR (IC Vs. UNION OF INDIA AND ORS.
June 15, 2007
RABINDRA KUMAR BHATTACHARJEE Vs. AMAR RANJAN SARKAR
November 27, 2007
RABINDRA PAUL Vs. STATE OF ASSAM
September 12, 2007
RABUI NATH Vs. RABIN CHANGKAKATI
December 20, 2007
RADHA KRISHNA JALAN Vs. COMMISSIONER OF INCOME TAX
August 29, 2007
RAFIQUE AHEMAD MAZUMDER Vs. HINDISTAN PAPER CORP LTD
December 7, 2007
RAFIQUE AHMED MAZUMDER Vs. HINDUSTAN PAPER CORPORATION LTD
June 19, 2007
RAGHUBIR DAS Vs. SARBAMANGALA DAS
October 10, 2007
RAHIM BADSHA Vs. STATE OF ASSAM
November 12, 2007
RAHMAT ALI BARBHUIYA Vs. STATE OF ASSAM AND OTHERS
September 27, 2007
RAIMOHAN MAJUMDER Vs. STATE OF TRIPURA
August 22, 2007
RAJA KAKATI Vs. UNION OF INDIA
March 6, 2007
RAJENDRA RAI Vs. CENTRAL BUREAU OF INVESTIGATION CBI
March 14, 2007
RAJESH CHAKRABORTY Vs. STATE OF TRIPURA AND ORS
December 4, 2007
RAJESH PAUL CHOUDHURY Vs. STATE OF ASSAM
March 19, 2007
RAJKUMAR CHOUDHURY Vs. STATE OF TRIPURA
January 11, 2007
RAJU PATEL Vs. UNION OF INDIA
April 26, 2007
RAKHI NANDI Vs. BABUL DUTTA
June 13, 2007
RALLIANI Vs. KAITHUAMI
November 7, 2007
RAM PIYARI CHAUHAN Vs. SANKAR GOWALA
February 28, 2007
RAM PRASAD KOIRI Vs. KRISHNA KUMAR GOALA
January 11, 2007
RAM SANTOSH CHAUHAN Vs. STATE OF ASSAM
June 19, 2007
RAMDEO SARMA Vs. ASSAM STATE ELECTRICITY BOARD
March 2, 2007
RAMEN BARUAH Vs. PRESIDING OFFICER LABOUR COURT
January 12, 2007
RAMJANAM CHOUDHURY Vs. STATE OF NAGALAND
November 6, 2007
RAMUSA KHATOON MUSTT Vs. DURGA KAKATI
February 13, 2007
RANA BAHADUR SINGHA Vs. SANDHYA SINGHA
January 12, 2007
RANA CONSTRUCTION AND ENGINEERS Vs. FOOD CORPORATION OF INDIA
March 6, 2007
RANADHIR GUPTA Vs. STATE OF ASSAM
June 25, 2007
RANGAPARA DEVELOPMENT CIRCLE Vs. STATE OF ASSAM
June 12, 2007
RANJAN SAHA Vs. STATE OF TRIPURA
September 17, 2007
RANJIT DEBNATH Vs. STATE OF TRIPURA
September 28, 2007
RANJIT SAIKIA Vs. STATE OF ASSAM
May 8, 2007
RANTOSH DHAR Vs. SASHI PRAKASH AND ANR
December 13, 2007
RATAN GUPTA AND ANOTHER Vs. UNITED BANK OF INDIA AND OTHERS
September 18, 2007
RATHINDRA LAL CHAKRABORTY Vs. PARAMARTHA SADHAK SANGHA
February 20, 2007
RATUL BORDOLOI AND ORS. Vs. ASSAM AGRICULTURAL UNIVERSITY AND ORS.
June 26, 2007
RATUL SARMA AND OTHERS Vs. STATE OF ASSAM AND ANOTHER
December 7, 2007
REAL MAZON INDIA LTD. Vs. STATE OF ASSAM
November 16, 2007
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SHREE PAWAN PUTRA ROLLER FLOUR MILL (P.) LTD.
February 8, 2007
REGISTRAR I AND E GAUHATI HIGH COURT Vs. AMARJIT BORGOHAIN
November 14, 2007
REJIA KHATOON Vs. UNION OF INDIA
January 25, 2007
RESHMI BASFOR Vs. STATE OF ASSAM AND ORS.
December 19, 2007
RINTU DAS Vs. STATE OF ASSAM
July 24, 2007
RINTU DAS Vs. STATE OF ASSAM
July 31, 2007
RITA DAS BISWAS Vs. TRILOKESH DAS BISWAS
May 17, 2007
ROBIN DHEKIAL PHUKAN Vs. UNION OF INDIA (UOI) AND OTHERS
December 11, 2007
ROSE VALLY REAL ESTATE AND CONSTRUCTION LTD Vs. UNITED COMMERCIAL BANK
November 20, 2007
RUKONGUTUO Vs. STATE OF NAGALAND
October 12, 2007
RUNU DAS Vs. ORIENTAL INSURANCE CO AND ORS
January 5, 2007
RUPAM KUMAR BORTHAKUR Vs. INDIAN OIL CORPORATION LIMITED
January 12, 2007
RUPAN KISHAN Vs. NARAYAN DAS
February 28, 2007
RUPENDRA SHIL Vs. STATE OF TRIPURA
January 16, 2007
S K SHANGRING LAMKANG Vs. STATE OF MANIPUR
November 16, 2007
S N RAI Vs. NORTH EASTERN HILL UNIVERSITY
June 7, 2007
S P SINGH YADAV Vs. UNION OF INDIA
July 24, 2007
S S K EXPORTS LTD Vs. PARCON INDIA PRIVATE LTD
September 28, 2007
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September 25, 2007
S SUPONG Vs. STATE OF NAGALAND
March 14, 2007
S SWETT Vs. STATE OF MEGHALAYA
February 2, 2007
SABITA MALLIK (KAR) AND ORS. Vs. DIPAK GHOSH AND ORS.
February 7, 2007
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January 19, 2007
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April 16, 2007
SADHAN DATTA Vs. STATE OF TRIPURA
June 26, 2007
SAFIOR RAHMAN Vs. STATE OF ASSAM
February 28, 2007
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January 9, 2007
SAHIDUL HOQUE Vs. STATE OF ASSAM
August 21, 2007
SAKALDEW PRASAD SAHANI Vs. NARAKANTA SAIKIA
March 7, 2007
SALEMFORT KHONGLAH Vs. STATE OF ASSAM AND OTHERS
March 1, 2007
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April 12, 2007
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December 7, 2007
SAMIR GHOSH Vs. STATE OF TRIPURA
August 8, 2007
SAMIRAN BEGUM Vs. STATE OF ASSAM
May 15, 2007
SAMIRAN PAUL Vs. ANUBHA BANIK
September 28, 2007
SAMSUL HAQUE Vs. STATE OF ASSAM
April 5, 2007
SANGDINGLIANA Vs. STATE OF MIZORAM
June 26, 2007
SANGLAKPAM HARIPRIYA DEVI Vs. STATE OF MANIPUR
September 28, 2007
SANGLAKPAM N MEMA DEVI Vs. YAIMABI DEVI
June 11, 2007
SANJEEV GOSWAMI Vs. KANIKA DEVI AND OTHERS
March 13, 2007
SANJIB KR. MUDOI Vs. STATE OF ASSAM AND ORS.
July 20, 2007
SANJIB TANTI Vs. STATE OF ASSAM
August 6, 2007
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August 10, 2007
SANJOY SUKLA DAS Vs. UNION OF INDIA
November 14, 2007
SANKAR BHATTACHARJEE Vs. TRIPURA SMALL INDUSTRIES CORPORATION LTD. AND OTHERS
November 23, 2007
SANKAR SAHA Vs. STATE OF TRIPURA AND ORS
August 24, 2007
SANKHI CHIBA Vs. STATE OF ARUNACHAL PRADESH
October 5, 2007
SANOWAR HUSSAIN Vs. GAUHATI UNIVERSITY AND OTHERS
December 13, 2007
SANTOSH NANDI Vs. STATE OF TRIPURA
October 9, 2007
SANTOSH SARKAR Vs. STATE OF ARUNACHAL PRADESH
December 12, 2007
SATYABRATA GOSWAMI Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL DIBRUGARH
September 11, 2007
SAYED AHMED LASKAR Vs. STATE OF ASSAM
November 21, 2007
SH HRANGDAWLA Vs. STATE OF MIZORAM
October 4, 2007
SH. VANLALZAUVA ROYTE & ANR. Vs. STATE OF MIZORAM & ORS.
December 5, 2007
SHANKAR PRASAD NANDI Vs. STATE OF ASSAM
May 25, 2007
SHANKAR ROUTH Vs. SOMA DUTTA
September 27, 2007
SHEO BALAK SINGH Vs. UNION OF INDIA
January 8, 2007
SHERI SARIF MULLAH Vs. STATE OF ASSAM AND ORS.
October 15, 2007
SHIVANAND MISHRA Vs. UNION OF INDIA AND OTHERS
November 30, 2007
SHREE SAI ROLLING MILLS (INDIA) LTD. Vs. UNION OF INDIA AND OTHERS
November 16, 2007
SHRI GOBIN RAJWER Vs. STATE OF ASSAM
May 17, 2007
SHRI XAVIER P. MAO & ANR. Vs. THE SECRETARY, GOVT. OF INDIA & ORS.
April 5, 2007
SHYAMALI GHOSH DAS Vs. AGARTALA MUNICIPAL COUNCIL
May 24, 2007
SHYBUN LYNGDOH Vs. STATE OF ASSAM
May 10, 2007
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August 22, 2007
SIDDHARTHA SARKAR Vs. STATE OF ASSAM
May 24, 2007
SIMANTA JYOTI BARUAH Vs. STATE OF ASSAM
April 13, 2007
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December 6, 2007
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October 12, 2007
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December 4, 2007
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October 9, 2007
SMTI NAMITA PAUL Vs. FOOD CORPORATION OF INDIA AND ORS.
August 29, 2007
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March 13, 2007
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September 11, 2007
SOFIQUL ISLAM Vs. STATE OF MEGHALAYA
November 12, 2007
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March 13, 2007
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June 19, 2007
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January 25, 2007
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May 14, 2007
SRI TARANI KALITA Vs. THE STATE OF ASSAM
May 17, 2007
SRINJAY KUMAR SINGH Vs. STATE OF NAGALAND
June 7, 2007
STATE (C B I ) ACU-III Vs. SUBHASH CHANDRA GHOSH
February 1, 2007
STATE BANK OF INDIA Vs. ASHOK KUMARR DAS
February 2, 2007
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April 26, 2007
STATE OF ARUNACHAL PRADESH Vs. SOILEN PHUKAN
October 3, 2007
STATE OF ASSAM Vs. ABDUL KHALEQUE
September 17, 2007
STATE OF ASSAM Vs. CHHOTABHAI JETHABHAI PATEL TOBACCO PRODUCTS CO LTD
August 30, 2007
STATE OF ASSAM Vs. ANUPAM DAS
August 31, 2007
STATE OF ASSAM Vs. ANUPAM DAS
August 3, 2007
STATE OF ASSAM Vs. BABUL DEKA
February 28, 2007
STATE OF ASSAM Vs. RAJIB BARDOLOI
September 20, 2007
STATE OF MANIPUR Vs. HIDANGMANYM BRAJAMANI SHARMA
January 4, 2007
STATE OF MANIPUR Vs. ALL MANIPUR PETROLEUM PRODUCTS TRANSPORTERS ASSON
March 14, 2007
STATE OF MANIPUR Vs. KHUMANLAMBAM NILAROTON SINGH
March 15, 2007
STATE OF MANIPUR Vs. HURILUNG KAMEI
May 30, 2007
STATE OF MIZORAM Vs. LALZARLIANA
January 17, 2007
STATE OF NAGALAND Vs. KHEKATO SUMI
May 17, 2007
STATE OF NAGALAND Vs. LIPOK AO
May 17, 2007
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May 25, 2007
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June 15, 2007
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July 25, 2007
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August 8, 2007
STATE OF TRIPURA Vs. DIPIKA SAHA
August 1, 2007
STATE OF TRIPURA Vs. LARSEN AND TOUBRO LTD
August 29, 2007
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August 20, 2007
STATE OF TRIPURA Vs. BIKASH SINHA
October 12, 2007
STATE OF TRIPURA Vs. SANJIT SIT
November 13, 2007
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May 15, 2007
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April 5, 2007
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March 22, 2007
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January 17, 2007
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January 18, 2007
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January 24, 2007
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January 24, 2007
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January 22, 2007
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August 21, 2007
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October 3, 2007
STERLITE OPTICAL TECHNOLOGIES LTD Vs. OIL INDIA LIMITED
July 31, 2007
SUBAL KUMAR DEY Vs. STATE OF TRIPURA
January 11, 2007
SUBARNA TAMULI Vs. STATE OF ASSAM
January 19, 2007
SUBHAS DEKA Vs. CENTRAL BANK OF INDIA
November 20, 2007
SUBHASH DATTA Vs. STATE OF TRIPURA
December 7, 2007
SUBHASH PROJECTS AND MARKETING LTD. Vs. GOVERNMENT OF ARUNACHAL PRADESH
November 20, 2007
SUBRATA DUTTA Vs. STATE OF MEGHALAYA
May 8, 2007
SUBRATA PAUL Vs. UNION OF INDIA
February 8, 2007
SUFUR ALI Vs. STATE OF ASSAM
January 19, 2007
SUJIT BARDHAN Vs. STATE OF TRIPURA
September 19, 2007
SUJIT KUMAR DAS Vs. STATE OF ASSAM
January 19, 2007
SUJIT PAUL Vs. STATE OF ASSAM
April 9, 2007
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September 12, 2007
SUKESH DAS Vs. STATE OF ASSAM
August 6, 2007
SUKUMAR SAHA Vs. STATE OF TRIPURA
October 3, 2007
SUNIL CHANDRA DEY Vs. FOOD CORPORATION OF INDIA
August 28, 2007
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March 12, 2007
SUNITA RANI NATH Vs. PABITRA KUMAR NATH
January 25, 2007
SUPERINTENDENT OF POLICE CBI Vs. S P SINGH
July 6, 2007
SUPREME TYRES PVT LTD Vs. UNION OF INDIA
August 28, 2007
SURAJIT SAIKIA Vs. STATE OF ASSAM AND ORS.
August 28, 2007
SUSHIL CHOUDHURY Vs. UNION OF INDIA
May 22, 2007
SUSHIL RANJAN CHOUDHURY AND OTHERS Vs. STATE OF TRIPURA
March 2, 2007
SUSHILA DEVI JHAWAR Vs. STATE OF TRIPURA
August 13, 2007
SWAPAN KUMAR BHATTACHARJEE Vs. APEEJAY TEA LIMITED (AN APEEJAY SURRENDRA GROUP COMPANY) AND OTHERS
October 9, 2007
SWAPAN KUMAR SHARMA Vs. NAMITA CHAKRABORTY
February 20, 2007
T A RONGMEI Vs. STATE OF NAGALAND
May 17, 2007
T R GUPTA Vs. VASCON
August 10, 2007
TAFAZZUL AHMED ALIASTAFAZZUL ALI Vs. STATE OF ASSAM
June 21, 2007
TAFIZ ALI Vs. STATE OF ASSAM
May 10, 2007
TAIYAB MD Vs. MEGHALAYA BOARD OF WAKF
July 25, 2007
TALAR SORUM Vs. STATE OF ARUNACHAL PRADESH
November 14, 2007
TALEB ALI Vs. STATE OF TRIPURA
September 14, 2007
TAPAN KR DAS Vs. STATE OF ASSAM
March 1, 2007
TAPAN MAJUMDER Vs. STATE OF TRIPURA
April 3, 2007
TAPASI TRADING PRIVATE LIMITED Vs. NEIGRIHMS
April 21, 2007
TARANATH MAHANTA Vs. STATE OF ASSAM
September 25, 2007
TARAPADA BHATTACHARJEE Vs. COAL INDIA LTD.
January 18, 2007
TARIK DOKE Vs. STATE OF ARUNACHAL PRADESH
April 12, 2007
TATA ELXSI INDIA LTD Vs. VISWANATH GOENKA
January 2, 2007
TAZ UDDIN LASKAR Vs. STATE OF ASSAM
March 29, 2007
TAZEL SK Vs. STATE OF ASSAM
August 1, 2007
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September 25, 2007
THANGLET VAIPHEI Vs. UNION OF INDIA
June 8, 2007
THARASO MANGPONG Vs. STATE OF ARUNACHAL PRADESH
December 19, 2007
THILIKHU VILLAGE Vs. STATE OF NAGALAND
May 16, 2007
THONGAM ONGBI SANATOMBI DEVI Vs. DISTRICT MAGISTRATE
November 23, 2007
TILAK HAZARIKA Vs. NAKUL CHANDRA PAUL
November 29, 2007
TILAK MEDHI Vs. STATE OF ASSAM
October 10, 2007
TINA KHONGJEE Vs. STATE OF MEGHALAYA
August 7, 2007
TOP BAHADUR CHHETRI Vs. UNION OF INDIA
August 29, 2007
TRAILAKYA NATH SALOI Vs. STATE OF ASSAM AND OTHERS
June 11, 2007
TRIPURA BOARD OF WAKF Vs. AYASHA BIBI
August 22, 2007
TRIPURA GRAMIN BANK Vs. LAXMI NAG
January 4, 2007
TRIPURA JUTE MILLS LIMITED Vs. BHANU LODH
August 21, 2007
TRIPURA STATE ELECTRICITY CORPORATION LTD Vs. SHYAMAL CHANDRA DEBNATH
September 6, 2007
TUKIYE Vs. A.D.C.
August 29, 2007
UCO BANK AGARTALA BRANCH Vs. DIPAK DEBBARMA
March 5, 2007
UMA KANTA CHUTIA Vs. STATE OF ASSAM AND ORS.
June 5, 2007
UNION OF INDIA Vs. DURMESH COAL
May 4, 2007
UNION OF INDIA Vs. SUBIR SARKAR
April 17, 2007
UNION OF INDIA Vs. V L RAWNA
January 12, 2007
UNION OF INDIA Vs. STATE OF ASSAM
February 21, 2007
UNION OF INDIA Vs. STATE OF MANIPUR
September 11, 2007
UNION OF INDIA Vs. V SHANKARAN
October 12, 2007
UNION OF INDIA Vs. SHREE BHARAT BUILDERS
October 4, 2007
UNION OF INDIA Vs. MAJOR V P NAJHAWAN
August 7, 2007
UNION OF INDIA Vs. STATE OF MEGHALAYA
June 8, 2007
UNION OF INDIA (UOI) AND ORS. Vs. BIR BAHADUR CHHETRI
March 29, 2007
UNION OF INDIA AND ORS Vs. MAN BAHADUR CHHETRI
August 14, 2007
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May 10, 2007
UNITED INDIA INSURANCE CO LTD Vs. SURESH RAM
December 14, 2007
UNITED INDIA INSURANCE CO LTD Vs. SUNARPATI DEVI
June 8, 2007
UNITED INDIA INSURANCE CO LTD Vs. COMMISSIONER FOR WORKMEN S COMPENSATION
June 29, 2007
UNITED INDIA INSURANCE CO LTD Vs. MADHABI KALITA & ANOTHER
June 26, 2007
UNITED INDIA INSURANCE CO LTD Vs. ZOKHUMA OF CHHINGA VENG AIZAWL
November 7, 2007
UNITED INDIA INSURANCE CO LTD Vs. H C KHONO
January 12, 2007
UNITED INDIA INSURANCE CO LTD Vs. KALITARA SARKAR
May 8, 2007
UNITED INDIA INSURANCE CO. LTD Vs. SAILENDRA KUMAR SARMA BARUAH AND ANOTHER
September 18, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. MD. RAFIQUL ISLAM
January 12, 2007
UPENDRA NATH DAS Vs. STATE OF ASSAM
January 11, 2007
UPPER ASSAM TEA INDUSTRIES & ANR. Vs. UNION OF INDIA & ORS.
August 9, 2007
USMAN ALI AND ORS. Vs. PRATAP CH. BORA
January 1, 2007
USMAN GONI Vs. ABDUL KHALIQUE
September 24, 2007
UTPAL KUMAR DAS Vs. COURT OF THE MUNSIFF NO I KAMRUP
August 30, 2007
UTTAR DHEMAJI GAON PANCHAYAT Vs. STATE OF ASSAM
May 25, 2007
V SUAKBUANGA Vs. H VANLALHLUNA DR
May 31, 2007
V.G. PILLAI Vs. UNION OF INDIA
June 12, 2007
VIDEOCON INDUSTRIES LIMITED Vs. UNION OF INDIA
September 10, 2007
VIJAY SINGH JAIN Vs. ABDUL RAHMAN
March 8, 2007
VIJAYA BANK Vs. SOUMENDRA MAJUMDAR
May 17, 2007
VIKHEHO SEMA Vs. STATE OF NAGALAND
August 20, 2007
VUNGKHONEM Vs. STATE OF MANIPUR AND ORS.
December 14, 2007
W BIRBAL SINGH Vs. STATE OF MANIPUR
February 5, 2007
WARREN TEA LIMITED Vs. STATE OF ASSAM
May 2, 2007
WEST BENGAL STATE ELECTRICITY BOARD Vs. SHANTI CONDUCTORS PVT LTD
February 22, 2007
WILBIRTHFORTH MOMIN Vs. STATE OF MEGHALAYA
February 1, 2007
WORKMAN OF SHREE SIBBARI TEA ESTATE Vs. MANAGEMENT OF SHREE SIBBARI TEA ESTATE
July 18, 2007
YANGKHOM SHYAMKISHORE SINGH Vs. STATE OF MANIPUR AND ORS.
September 28, 2007
ZENITH DRUGS AND ALLIED AGENCIES (P) LTD. Vs. UNION OF INDIA AND ORS.
September 27, 2007