Case Index

Title
Date
A GANAPATHEESWARAN Vs. SOUTHERN RAILWAY
August 13, 2007
A GANGOPADHYAYA SENIOR PASSENGER GUARD/DRUG SOUTH EAST CENTRAL RAILWAY Vs. SOUTH EAST CENTRAL RAILWAY
February 2, 2007
A J JOY Vs. SOUTHERN RAILWAY
September 27, 2007
A JANAKIRAM Vs. SOUTHERN RAILWAY
November 5, 2007
A K BOSE Vs. NORTH CENTRAL RAILWAY
March 26, 2007
A K GOYAL Vs. DELHI TRANSPORT CORPORATION DTC
October 25, 2007
A K JAIN CHIEF MECHANICAL ENGINEER DIESEL LOCOMOTIVE WORKS Vs. RAILWAY BOARD
January 5, 2007
A K MOHANTY IPS COMMISSIONER OF POLICE Vs. JISHNU BARUA DIRECTOR POLICE AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI V N GAUR JOINT SECRETARY POLICE AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
January 31, 2007
A L AGGARWAL Vs. TELECOM REGULATORY AUTHORITY OF INDIA MR A K TIWARI CPIO AND MRS INDU LIBERHAN APPELLATE AUTHORITY
February 15, 2007
A SAMPAT KUMAR AND MRS HARIMALA Vs. SOUTH EAST CENTRAL RAILWAY
November 16, 2007
A SAMPAT KUMAR AND SHRI KULVINDER SINGH LOCO PILOTS ELECT Vs. SOUTH EAST CENTRAL RAILWAY
January 18, 2007
ABID KHAN Vs. DELHI DEVELOPMENT AUTHORITY
March 13, 2007
ABID KHAN Vs. DY DIRECTOR OF EDUCATION NE NCT DELHI
December 7, 2007
ABID KHAN AND SHRI ARIF HUSSAIN Vs. DELHI DEVELOPMENT AUTHORITY
April 30, 2007
ABID ULLA KHAN Vs. NORTHERN RAILWAY
October 10, 2007
ABIDA BEGUM Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 2007
AJAI KRISHNA YADAV Vs. NORTHERN RAILWAY
February 20, 2007
AJAY GANESH UBALE Vs. CENTRAL BUREAU OF INVESTIGATION CBI
December 6, 2007
AJAY JHURIA Vs. COUNCIL FOR THE INDIAN SCHOOL CERTIFICATE EXAMINATIONS
May 3, 2007
AJAY KUMAR GOEL Vs. D D A
May 10, 2007
AJAY KUMAR MAHAJAN AND SHRI VINOD KUMAR SHARMA Vs. DY COMMISSIONER WEST
August 29, 2007
AJAY WADHWA Vs. REGISTRAR COOPERATIVE SOCIETIES NCT DELHI
March 14, 2007
AJIT SINGH Vs. DELHI POLLUTION CONTROL COMMITTEE
May 8, 2007
AJIT SINGH MALIK Vs. DELHI DEVELOPMENT AUTHORITY
April 20, 2007
AJIT SINGH MALIK Vs. DELHI DEVELOPMENT AUTHORITY DDA
November 26, 2007
AKBERSHAH SYED HAMIDSHAH Vs. CENTRAL RAILWAY
December 5, 2007
AKRURA PRADHAN Vs. EAST COAST RAILWAY
May 7, 2007
AKRURA PRADHAN Vs. EAST COAST RAILWAY
September 29, 2007
AKRURA PRADHAN Vs. EAST COAST RAILWAY
March 16, 2007
AKRURA PRADHAN OS GR II OF SR DIVISION Vs. EAST COAST RAILWAYS
January 11, 2007
ALKA RAI ACADEMIC SECTION N S I T Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
January 3, 2007
ALKNANDA N DHOTRE Vs. UNION PUBLIC SERVICE COMMISSION UPSC
October 25, 2007
AMIT GULIA Vs. UNION PUBLIC SERVICE COMMISSION
October 15, 2007
AMITAVA CHOUDHURY Vs. SOUTH EASTERN RAILWAY
August 28, 2007
AMRIT LAL ARORA Vs. NORTHERN RAILWAY
October 16, 2007
ANAND SARUP GARG Vs. CENTRAL BOARD OF SECONDARY EDUCATION
April 24, 2007
ANAND SHUKLA Vs. EAST CENTRAL RAILWAY
January 5, 2007
ANIL CHINTAMAN KHARE Vs. A K GARG COMMISSIONER OF INCOME TAX I AND CPIO AND SHRI SUPRAKAS LAHIRI CHIEF COMMISSIONER OF INCOME TAX AND AA
December 10, 2007
ANIL KUMAR Vs. EAST CENTRAL RAILWAY
July 18, 2007
ANIL KUMAR AATWAL Vs. DELHI DEVELOPMENT AUTHORITY
March 5, 2007
ANIL KUMAR GUPTA Vs. RAILWAY BOARD AND NORTH WESTERN RAILWAY
November 29, 2007
ANIL KUMAR SHARMA Vs. H P KAIN COMMISSIONER OF INCOME TAX II AND CPIO AND SHRI SUDEEP ROY CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
April 4, 2007
ANIL SOOD Vs. UCO BANK MR C K MUKHERJEE PIO AND MR P K DASS G M LAW AND APPELLATE AUTHORITY
August 29, 2007
ANIL SRIVASTAVA Vs. INDIAN AIRLINES
May 3, 2007
ANJU MUSAFIR Vs. MINISTRY OF EXTERNAL AFFAIRS
March 26, 2007
ANNU SHARMA Vs. RAILWAY BOARD AND NORTH WESTERN RAILWAY
November 29, 2007
ANOOP KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
January 19, 2007
ANOOP KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
March 9, 2007
ANU SHARMA W/O SHRI GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
March 26, 2007
APOORVA GUPTA Vs. CENTRAL BOARD OF SECONDARY EDUCATION
March 8, 2007
ARIF HUSSAIN Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 2007
ARIF HUSSAIN Vs. DIRECTORATE OF EDUCATION GNCT
October 30, 2007
ARIF HUSSAIN Vs. ADDL DISTRICT MAGISTRATE ADM
September 21, 2007
ARIFF HUSSAIN Vs. NORTHERN RAILWAY
July 24, 2007
ARJESH KUMAR MADHOK Vs. CENTRE FOR FINGERPRINTING AND DIAGNOSTICS CDFD MOS AND T
October 26, 2007
ARUN JAITLY Vs. DOORDARSHAN PRASAR BHARATI
March 5, 2007
ARUN KUMAR CHATURVEDI Vs. NORTH WESTERN RAILWAY
February 5, 2007
ARUN KUMAR SHARMA Vs. CONTROLLER OF A/CS NCT DELHI
May 14, 2007
ARUN KUMAR VERMA Vs. STATE BANK OF INDIA/SBI CARDS GM AND CPIO CGM AND APPELLATE AUTHORITY AND MS ADITI ARORA MANAGER SBI CARDS
September 1, 2007
ARUNA ROY AND SHRI SHEKHAR SINGH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING DOPT
November 12, 2007
ARUNA ROY AND SHRI SHEKHAR SINGH Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS DEPARTMENT OF PERSONNEL AND TRAINING DOPT
October 18, 2007
ARVIND KUMAR MISHRA Vs. WESTERN RAILWAY
November 21, 2007
ARVIND R PADWAL Vs. INDIAN AIRLINES LTD
January 19, 2007
ASHOK JAIN Vs. REGISTRAR COOPERATIVE SOCIETIES GNCT
November 8, 2007
ASHOK JANGID Vs. DELHI DEVELOPMENT AUTHORITY
March 12, 2007
ASHOK K WADWALKAR Vs. CENTRAL RAILWAY
September 25, 2007
ASHOK KUMAR Vs. LOK SABHA SECTT PRIME MINISTERS OFFICE AND PRESIDENTS
April 23, 2007
ASHOK KUMAR MATHUR Vs. NORTH WESTERN RAILWAY
September 10, 2007
ASHOK KUMAR YADAV Vs. NORTHERN RAILWAY
October 30, 2007
ASHOK RAINA Vs. MINISTRY OF INFORMATION AND BROADCASTING
August 28, 2007
AVIJIT CHANDRA Vs. COUNCIL OF SCIENTISM AND INDUSTRIAL RESEARCH CSIR
May 11, 2007
B C TALAVIA Vs. WESTERN RAILWAY
October 16, 2007
B CHENGALVA RAO Vs. CPIO CENTRAL VIGILANCE COMMISSION CVC
December 7, 2007
B J RAWADKA Vs. CENTRAL RAILWAY
December 18, 2007
B K GUPTA Vs. NORTH EASTERN RAILWAY
September 10, 2007
B K RAI Vs. NORTHERN RAILWAY
September 10, 2007
B K TIWARI Vs. MINISTRY OF ENVIRONMENT AND FORESTS ZOOLOGICAL SURVEY OF INDIA
August 30, 2007
B P BRADIA Vs. NORTH CENTRAL RAILWAY
July 10, 2007
B P SRIVASTAVA Vs. DC SHAHDARA NORTH ZONE MCD
April 26, 2007
B PREMANAND Vs. MINISTRY OF RAILWAYS
February 27, 2007
B PREMANAND Vs. A K AGRAWAL COMMISSIONER OF INCOME TAX AND CPIO AND MS SUNITA KAILA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
February 26, 2007
B R CHAUDHARY Vs. CENTRAL RAILWAY
October 9, 2007
B R VOHRA Vs. MINISTRY OF URBAN DEVELOPMENT
April 27, 2007
B RAMACHANDRUDU Vs. SOUTH CENTRAL RAILWAY
August 17, 2007
B RAMAMOORTHY B E Vs. REGIONAL PASSPORT OFFICE
February 5, 2007
B S MEHLA Vs. NORTHERN RAILWAY
April 18, 2007
B S NAIDU Vs. SOUTH EAST CENTRAL RAILWAY
October 19, 2007
BADAL SENGUPTA Vs. WESTERN RAILWAY
March 8, 2007
BALBIR GAUTAM C/O SHRI HARDEV A C Vs. RAILWAY CLAIMS TRIBUNAL
July 27, 2007
BALDEEP SINGH Vs. DIESEL LOCO MODERNIZATION WORKS MINISTRY OF RAILWAYS
November 27, 2007
BANWARI LAL MEENA Vs. INDIAN OIL CORPORATION LIMITED
February 14, 2007
BASANT SINGH BAGGA ZILA ADHYAKSH UDYOG VYAPAR PRATINIDHI MANDAL Vs. NORTHERN RAILWAY
July 2, 2007
BELASH PRASAD Vs. NORTH EASTERN RAILWAY
November 6, 2007
BHABARANJAN RAY FA AND CAO/F AND B EASTERN RAILWAY Vs. RAILWAY BOARD
April 26, 2007
BHAGWAN CHAND SAXENA Vs. UNIVERSITY OF DELHI
March 5, 2007
BHAGWAN CHAND SAXENA Vs. NORTHERN RAILWAY
December 12, 2007
BHAIYYA MAHADEO RAMTEKE Vs. RAILWAY RECRUITMENT BOARD
March 5, 2007
BHARATBHAI BHAKTIRAM AGRAWAL Vs. WESTERN RAILWAY
July 31, 2007
BHAVNA TALWAR Vs. MUNICIPAL CORPORATION OF DELHI
May 7, 2007
BHIVUTI BHUSHAN DAY Vs. NORTHERN RAILWAY
April 27, 2007
BHOLANATH SRIVASTAVA Vs. NORTHERN RAILWAY
April 27, 2007
BHUDEVI HEAD CLERK Vs. NORTH CENTRAL RAILWAY
January 27, 2007
BHUPENDER KUMAR SHUKL Vs. NORTH EASTERN RAILWAY
October 30, 2007
BIJAY KUMAR DAS Vs. SOUTH EASTERN RAILWAY
March 16, 2007
BIJOY KUMAR BEHURA Vs. WESTERN RAILWAY
November 16, 2007
BIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER DHANBAD MUNICIPALITY Vs. EAST CENTRAL RAILWAY
October 16, 2007
BIPROJIT DUTTA Vs. N R RAILWAY
November 29, 2007
BISHAN LAL Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
August 29, 2007
BRIG DALBIR SINGH MEHTA Vs. MINISTRY OF DEFENCE MOD
September 20, 2007
BRIG RAJINDAR KUMAR VSM RETD Vs. NORTHERN RAILWAY
December 15, 2007
BUNKER ROY SWRC/BAREFOOT COLLEGE Vs. MINISTRY OF EXTERNAL AFFAIRS
April 24, 2007
C C THOMAS Vs. SOUTH WESTERN RAILWAY
December 3, 2007
C MEENAKSHISUNDARAM Vs. SOUTHERN RAILWAY
November 7, 2007
C P ANTHONY Vs. NORTH WESTERN RAILWAY
December 10, 2007
C P RAI Vs. DELHI TRANSPORT CORPORATION DTC
November 8, 2007
C R KUMAR Vs. EASTERN RAILWAY
July 14, 2007
C RAMA RAO RETIRED CTI Vs. EAST COAST RAILWAYS
January 16, 2007
C T ADSULE Vs. WESTERN RAILWAY
November 7, 2007
C T ADSULE Vs. RAILWAY BOARD
December 20, 2007
CAPTAIN C P GUPTA Vs. INDIAN AIRLINES LIMITED
January 4, 2007
CHADRAVADAN PANDYA HONORARY SECRETARY JAMNAGAR REGION PASSENGERS ASSOCIATION Vs. WESTERN RAILWAY
January 19, 2007
CHAKLESHWAR PARASHAR Vs. NORTH CENTRAL RAILWAY
October 16, 2007
CHANDER MOHAN Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION
August 30, 2007
CHANDERDEV GUPTA Vs. NORTH WESTERN RAILWAY
July 13, 2007
CHANDRAKANT MADHAV SALI SR GOODS GUARD Vs. CENTRAL RAILWAY
March 16, 2007
CHANDUBHAI BISANJI DEDHIA Vs. WESTERN RAILWAY
November 21, 2007
CHIRANJI LAL SINGHANIA Vs. NORTHERN RAILWAY
November 16, 2007
CHOBAR LAL VERMA Vs. NORTHERN RAILWAY
February 20, 2007
D B KASBE Vs. CENTRAL RAILWAY
August 10, 2007
D C DINKAR BODHI SATVA BABA SAHEB DR AMBEDKAR SMARAK SAMITI Vs. MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
March 12, 2007
D J PARMAR Vs. WESTERN RAILWAY
November 21, 2007
D K JAIN Vs. DIRECTORATE OF EDUCATION GNCT
August 29, 2007
D K SHUKLA Vs. NORTH EASTERN RAILWAY
November 16, 2007
D K SHUKLA Vs. NORTH EASTERN RAILWAY
December 4, 2007
D K SRIVASTAVA DY CHIEF MATERIAL MANAGER WESTERN CENTRAL RAILWAY Vs. RAILWAY BOARD
March 8, 2007
D L C SEKHAR Vs. RAILWAY RECRUITMENT BOARD
November 27, 2007
D L CHANDHOK Vs. TELECOMMUNICATIONS CONSULTANTS INDIA LTD
February 28, 2007
D M SOLANKI Vs. CENTRAL RAILWAY
August 20, 2007
D M SOLANKI Vs. SOUTH EAST CENTRAL RAILWAY
February 20, 2007
D M SOLANKI Vs. CENTRAL RAILWAY
September 17, 2007
D M SOLANKI Vs. CENTRAL RAILWAY
October 29, 2007
D P BHADORIA Vs. HEALTH AND FAMILY WELFARE H AND FW DEPT GNCT
October 10, 2007
D P VERMA Vs. AMARJEET SINGH CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
March 6, 2007
D R JEMIMABAI Vs. MMTC
October 31, 2007
D R SIDHANTY Vs. CENTRAL RAILWAY
November 1, 2007
D V BHANDARI Vs. INDIAN INSTITUTE OF TECHNOLOGY
March 5, 2007
DALIP CHAND Vs. NORTHERN RAILWAY
November 13, 2007
DAYA CHAND Vs. D D A
April 4, 2007
DEBASHIS DAS GUPTA Vs. RAILWAY BOARD MINISTRY OF RAILWAYS
August 10, 2007
DEBASHISH PAL Vs. SOUTH CENTRAL RAILWAY
November 5, 2007
DEEPAK KUMAR MORE Vs. N F RAILWAY
November 16, 2007
DHARAM RAJ Vs. NATIONAL INSTITUTE OF SCIENCE COMMUNICATION AND INFORMATION RESOURCES NISCAIR
May 10, 2007
DHARAMBIR KHATTAR Vs. J P S VERMA DEPUTY SECRETARY I S II AND CPIO MINISTRY OF HOME AFFAIRS AND SHRI L C GOYAL JOINT SECRETARY INTERNAL SECURITY AND APPELLATE AUTHORITY MINISTRY OF HOME AFFAIRS
April 4, 2007
DHARM PRAKASH VERMA Vs. RAILWAY BOARD
December 20, 2007
DINESH KUMAR KHATNAL SUPERINTENDENT TYPE I Vs. NORTH WESTERN RAILWAY
January 18, 2007
DINESH PRASAD SINHA Vs. NORTH EASTERN RAILWAY
May 9, 2007
DIVAKAR BHATT Vs. NORTH CENTRAL RAILWAY
August 20, 2007
DIVYA RAGHUNANDAN Vs. DEPTT OF BIOTECHNOLOGY
April 13, 2007
DURDANA ALI W/O LATE SHRI SYED AHMAD ALI Vs. BHARAT HEAVY ELECTRICALS LIMITED
January 18, 2007
DUSHYANT P DAVE Vs. WESTERN RAILWAY
September 18, 2007
E K RANGARI Vs. DELHI TOURISM AND TRANSPORTATION DEVELOPMENT CORPN DTTDC
December 10, 2007
FAHEEM AHMED KHAN Vs. RAILWAY BOARD
January 5, 2007
FAKIR CHAND Vs. DY DIRECTOR LM/EL D D A
March 22, 2007
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
December 20, 2007
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
March 5, 2007
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
September 28, 2007
FAQIR CHAND Vs. NORTH WESTERN RAILWAY
May 21, 2007
FRIDAUS BANO W/O SHRI HAFEEZ UDDIN Vs. NORTH CENTRAL RAILWAY
July 31, 2007
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY DDA L M DEPT
August 13, 2007
G B SINGH Vs. DELHI DEVELOPMENT AUTHORITY
August 28, 2007
G B SINGH Vs. DEPUTY COMMISSIONER DC MUNICIPAL CORPN OF DELHI MCD
November 5, 2007
G LAKSHMINARAYANAN Vs. SOUTHERN RAILWAY
October 31, 2007
G N DESHPANDE Vs. UNION PUBLIC SERVICE COMMISSION UPSC /DEPT OF REVENUE
December 5, 2007
G N KUKRETI Vs. REGISTRAR COOPERATIVE SOCIETIES RCS GNCT DELHI
November 26, 2007
G N KUMAR Vs. WEST CENTRAL RAILWAY
September 12, 2007
G N KUMAR Vs. WEST CENTRAL RAILWAY
October 16, 2007
G N KUMAR Vs. WEST CENTRAL RAILWAY
November 19, 2007
G NEELAKANTA RAO Vs. RAILWAY BOARD
November 2, 2007
G S PAWAR Vs. SUPREME COURT OF INDIA SCI
November 26, 2007
G S REDDY SCIENTIST CENTRAL MECHANICAL ENGINEERING RESEARCH INSTITUTE Vs. CENTRAL MECHANICAL ENGINEERING RESEARCH INSTITUTE
March 8, 2007
G SOOSAI ANTONY Vs. MEDICAL COUNCIL OF INDIA AND DR A R N SETALVAD SECRETARY AND CPIO
August 29, 2007
GAJE SINGH Vs. MUNICIPAL CORPORATION OF DELHI MCD
November 26, 2007
GAURI SHANKAR GIRI Vs. ADDITIONAL DISTRICT MAGISTRATE ADM SOUTH WEST NCT
October 4, 2007
GAUTAM KOTHARI S/O SHRI HAJARIMAL KOTHARI Vs. RAILWAY BOARD
December 20, 2007
GAYA PRASAD LAW ASSISTANT NORTHERN RAILWAY Vs. NORTHERN RAILWAY
January 16, 2007
GEETA CHAUDHARY Vs. NORTHERN RAILWAY
October 28, 2007
GEETA DEVI Vs. TRADE AND TAX DEPARTMENT GNCT
October 8, 2007
GIRISH MITTAL Vs. NORTHERN RAILWAY
November 16, 2007
GITA DEWAN VERMA Vs. DELHI DEVELOPMENT AUTHORITY
August 28, 2007
GITA DEWAN VERMA Vs. D D A
April 4, 2007
GITA DEWAN VERMA Vs. MOUD
April 4, 2007
GITA DEWAN VERMA Vs. MUNICIPAL CORPORATION OF DELHI
April 12, 2007
GITA DEWAN VERMA PLANER Vs. DDA
April 12, 2007
GITA DEWAN VERMA PLANNER Vs. MOUD
March 23, 2007
GOMATHY AMMA Vs. SOUTHERN RAILWAY
December 3, 2007
GOMTI DEVI Vs. NORTHERN RAILWAY
November 7, 2007
GOPAL MAROTI WANKHEDE Vs. CENTRAL RAILWAY
November 16, 2007
GOPAL SHAH Vs. M/O OF HUMAN RESOURCE DEVELOPMENT
February 20, 2007
GOPAL SHARMA Vs. NORTH WESTERN RAILWAY
February 5, 2007
GROUP CAPTAIN M KAPOOR Vs. COL S THAPAR CPIO DIRECTOR MEDIA ADDL DTE GEN PUBLIC INFO DIRECTORATE GENERAL OF MILITARY INTELLIGENCE AND LT GEN M G GIRISH DG DC AND W AND APPELLATE AUTHORITY
January 29, 2007
GUNINDER KAUR GILL AND SHRI PRABHAKAR DCP EOW Vs. PRABHAKAR DCP EOW SHRI JAI PARAKASH APIO AND SMT BIMLA MAKEN ADJ
August 2, 2007
GURBACHAN SINGH Vs. BRIG M R PATTAR CPIO AND THE CHIEF OF THE STAFF AND APPELLATE AUTHORITY
February 20, 2007
GURBAX SINGH Vs. SANT LONGOWAL INSTITUTE OF ENGINEERING AND TECHNOLOGY AND M/O HUMAN RESOURCE DEVELOPMENT
April 27, 2007
GURDEEP SINGH Vs. UNIVERSITY OF DELHI
March 8, 2007
GURMEET SINGH WALIA Vs. RAILWAY BOARD
November 16, 2007
GURUBAX KAUR Vs. DELHI DEVELOPMENT AUTHORITY
August 28, 2007
H N KAHATAK Vs. NORTHERN RAILWAY
November 22, 2007
H P PANDEY Vs. NORTHERN RAILWAY
March 21, 2007
H R KAUSHIK ADVOCATE Vs. RAVINDER YADAV DEPUTY COMMISSIONER OF POLICE AND CPIO AND SHRI RAJESH KUMAR JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY SOUTHERN RANGE
January 31, 2007
HANS RAJ JAIN Vs. ELECTION COMMISSION OF INDIA ECI
May 8, 2007
HARGOVIND SINGH SOLANKI Vs. WESTERN RAILWAY
October 4, 2007
HARI RAM MALIK Vs. CENTRAL BUREAU OF INVESTIGATION CBI ANTI CORRUPTION UNIT III
October 25, 2007
HARISH CHANDER Vs. NORTHERN RAILWAY
July 2, 2007
HARISH CHANDRA GULATI Vs. MINISTRY OF EXTERNAL AFFAIRS
March 8, 2007
HARISH KUMAR Vs. MUNICIPAL CORPORATION OF DELHI MCD
August 29, 2007
HARISH TRIPATHI Vs. NEW DELHI MUNICIPAL COUNCIL NDMC
December 10, 2007
HARMAN MEENA HEAD CLERK COMMERCIAL BRANCH Vs. NORTHERN RAILWAY
October 16, 2007
HARPAL SINGH K BHUMRA Vs. WESTERN RAILWAY
October 31, 2007
HARSH AGGARWAL Vs. DEPARTMENT OF FORESTS AND WILDLIFE GNCT DELHI
May 3, 2007
HASMUKH BHAI S SHAH Vs. WESTERN RAILWAY
November 21, 2007
HIMANSHU PUNWA Vs. SOUTH EAST CENTRAL RAILWAY
December 3, 2007
HIRALAL RAMNARAYAN GUPTA PRESIDENT FOCUS NGO GUPTA ESTATE Vs. PASSPORT OFFICE
April 27, 2007
INDER SINGH RATHORE Vs. WESTERN RAILWAY
March 19, 2007
INDRAJIT SINGH Vs. AIRPORT AUTHORITY OF INDIA
February 21, 2007
ISHWAR SINGH Vs. NORTHERN RAILWAY
July 25, 2007
J A MISQUITTA Vs. WESTERN RAILWAY
November 21, 2007
J B SHARMA Vs. DEPARTMENT OF PERSONNEL AND TRAINING
November 12, 2007
J C SHORI Vs. NORTHERN RAILWAY
April 18, 2007
J N BARROT PROPRIETOR SIDDESHWAR TRACK WORKS Vs. WESTERN RAILWAY
March 15, 2007
J NADEEMUDDIN Vs. RAILWAY BOAD MIN OF RAILWAYS
August 20, 2007
J NEELAKANTAN Vs. SOUTHERN RAILWAY
August 20, 2007
J P SHOKE Vs. CENTRAL RAILWAY
November 6, 2007
J P SINGH Vs. HOUSING AND URBAN DEVELOPMENT CORPN LTD HUDCO
May 8, 2007
J S BHATTACHARJEE Vs. N F RAILWAY
September 25, 2007
J S BHATTACHARJEE Vs. NF RAILWAY
September 25, 2007
J S CHAUHAN HEALTH INSPECTOR NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
November 26, 2007
J S CHAUHAN HEALTH INSPECTOR NORTH CENTRAL RAILWAY Vs. NORTH CENTRAL RAILWAY
December 15, 2007
J S HOODA Vs. NORTHERN RAILWAY
December 3, 2007
J S JENDU Vs. NEW DELHI MUNICIPAL CORPORATION NDMC
December 14, 2007
J SUNDARESAN PILLAI Vs. R K VERMA CPIO NISCAIR
March 12, 2007
J SUNDARESAN PILLAI Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH CSIR
May 11, 2007
J SUNDARESAN PILLAI Vs. C S I R
April 19, 2007
JAGBIR SINGH Vs. P I O DTC NCT DELHI
April 3, 2007
JAGDISH CHANDRA Vs. NORTH EASTERN RAILWAY
January 31, 2007
JAGDISH K GIANCHANDANI Vs. MINISTRY OF EXTERNAL AFFAIRS
August 28, 2007
JAGDISH KUMAR S/O SHRI BHAGWAN DAS SR SECTION ENGINEER Vs. NORTHERN RAILWAY AMBALA DIVISION
December 20, 2007
JAGDISH MEENA S/O SHRI CHAGAN LAL MEENA Vs. NORTH WESTERN RAILWAY
April 27, 2007
JAGDISH PRASAD GUPTA Vs. WING CDR R L SYNGAL CPIO AND AIR MARSHAL J N BURMA AIR OFFICER IN CHARGE ADMINISTRATION
February 19, 2007
JAI KUMAR JAIN Vs. CE WING DELHI DEVELOPMENT AUTHORITY
April 27, 2007
JAI KUMAR JAIN Vs. DELHI TRANSPORT CORPORATION DTC GNCT
October 9, 2007
JAIKISHAN AGGARWAL S/O LATE SHRI MADAN LAL AGGARWAL Vs. NORTHERN RAILWAY
April 18, 2007
JAIVANTI DEVI Vs. RAILWAY PROTECTION FORCE N F RAILWAY
August 17, 2007
JANAKIRAM Vs. RAILWAY BOARD
December 20, 2007
JARNAIL SINGH Vs. REGISTRAR COOP SOCIETIES GNCT DELHI
April 9, 2007
JARNAIL SINGH Vs. DIESEL LOCO MODERNISATION WORKS MINISTRY OF RAILWAYS
October 4, 2007
JARNAIL SINGH DEOL Vs. ADDL DISTT MAGISTRATE ADM NW GNCT
October 29, 2007
JASWANT SINGH THROUGH SHRI RAGHVENDRA SINGH Vs. MINISTRY OF HOME AFFAIRS MHA
December 5, 2007
JAY PRAKASH SINGH SSE/ELECT /WORKS G EAST CENTRAL RAILWAY Vs. EAST CENTRAL RAILWAY
December 14, 2007
JAYANTI DUTTA DEPUTY DIRECTOR ACADEMIC STAFF COLLEGE Vs. GOVERNMENT COLLEGE OF ARTS
January 17, 2007
JITENDER SINGH YADAV Vs. NORTH WESTERN RAILWAY
October 16, 2007
JITENDERA KUMAR SHARMA Vs. UNIVERSITY OF DELHI
February 21, 2007
JITENDRA JOSHI Vs. INDIAN INSTITUTE OF TECHNOLOGY
February 5, 2007
JIWAN KUMAR GARG Vs. D D A
April 3, 2007
JOY MANGLANI Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 3, 2007
JYOTI LEGHA Vs. UNION PUBLIC SERVICE COMMISSION
September 20, 2007
JYOTSNA MAJUMDAR ACORD Vs. DELHI DEVELOPMENT AUTHORITY
March 22, 2007
K C RAKESH Vs. MUNICIPAL CORPORATION OF DELHI MCD
December 24, 2007
K G BAFANA Vs. D S SAINI UNDER SECRETARY AND SHRI S K BISWAS JOINT REGISTRAR GENERAL
April 3, 2007
K G BAFANA Vs. D S SAINI UNDER SECRETARY AND SHRI R C SETHI ADDL REGISTRAR GENERAL
May 7, 2007
K G MALLIA Vs. PASSPORT OFFICER
March 19, 2007
K K CHATIWAL Vs. HINDUSTAN SALTS LIMITED
April 27, 2007
K K CHAWLA Vs. S D SINGH DIRECTOR BIFR AND CPIO DEPARTMENT OF ECONOMIC AFFAIRS BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION AND SHRI P N THAKUR APPELLATE AUTHORITY DEPARTMENT OF ECONOMIC AFFAIRS BOARD OF INDUSTRIAL AND FINANCIAL RECONSTRUCTION
April 27, 2007
K KATHIRMATHIYON Vs. SOUTHERN RAILWAY
September 21, 2007
K L GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPORATION DSIDC
October 1, 2007
K L GUPTA Vs. DELHI STATE INDUSTRIAL DEVELOPMENT CORPN LTD DSIDC
December 10, 2007
K LALL Vs. NATIONAL HUMAN RIGHTS COMMISSION
August 28, 2007
K MAHESH ASSISTANT LOCO PILOT ELECT Vs. SOUTH EAST CENTRAL RAILWAY
January 17, 2007
K NANDAKUMAR GENERAL SECRETARY/RMU/SOUTH ZONE Vs. SOUTHERN RAILWAY
January 19, 2007
K R KUNJUKRISHNA PILLAI Vs. SOUTHERN RAILWAY
November 6, 2007
K RAGHUPATHY Vs. SOUTHERN RAILWAY
October 10, 2007
K S PRASAD Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
August 28, 2007
K S SETHURAM Vs. SOUTHERN RAILWAY
November 6, 2007
K S VERMA Vs. N F RAILWAY
July 7, 2007
K S VERMA Vs. MINISTRY OF RAILWAY RAILWAY BOARD
June 8, 2007
K SAMBASIVA RAO Vs. DEPARTMENT OF ATOMIC ENERGY DOAE
October 26, 2007
K SIVASANKARAN Vs. SOUTHERN RAILWAY
October 15, 2007
K SIVASANKARAN Vs. SOUTHERN RAILWAY
December 3, 2007
KAILASH CHANDER KHURANA Vs. DELHI DEVELOPMENT AUTHORITY
March 26, 2007
KAILASH CHANDRA Vs. NORTHERN RAILWAY
August 16, 2007
KALIDAS Vs. NORTH CENTRAL RAILWAY
October 5, 2007
KALYAN JHABAKH Vs. LIFE INSURANCE CORPORATION OF INDIA
February 19, 2007
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. NORTHERN RAILWAY
July 31, 2007
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. RAILWAY BOARD
February 1, 2007
KAMAL DEEP GENERAL SECRETARY CONGRESS COMMITTEE Vs. NORTHERN RAILWAY
March 31, 2007
KAMAL SINGH Vs. NORTHERN RAILWAY
November 23, 2007
KAMALAPATI DWIVEDI TGT W C R MIDDLE SCHOOL Vs. WEST CENTRAL RAILWAY
December 20, 2007
KANCHAN MUTREJA Vs. RAILWAY BOARD
October 16, 2007
KANCHI KOHLI Vs. MOE AND F
March 22, 2007
KANWALJEET BHALLA Vs. REGISTRAR OF COOPERATIVE SOCIETIES GNCT
December 20, 2007
KARAMBIR SINGH Vs. RAILWAY RECRUITMENT BOARD
September 21, 2007
KARANJIT SINGH Vs. ADDITIONAL DISTRICT MAGISTRATE A D M
October 26, 2007
KARTAR SINGH Vs. P I O DELHI DEVELOPMENT AUTHORITY
March 22, 2007
KAVITA GUPTA Vs. MINISTRY OF RAILWAYS
November 7, 2007
KEDAR NATH KAPOOR Vs. RAILWAY BOARD
February 27, 2007
KIRAN BISHT D/O LATE SHRI RAVINDER SINGH Vs. NORTHERN RAILWAY
November 6, 2007
KISHAN LAL MEENA S/O SHRI KANIHYA LAL MEENA Vs. RAILWAY BOARD
August 16, 2007
KISHAN LAL MEENA S/O SHRI KANIHYA LAL MEENA Vs. NORTH WESTERN RAILWAY
September 18, 2007
KOBAN SANJAY DEVIDASRAO Vs. UNIVERSITY GRANTS COMMISSION
August 28, 2007
KRISHAN GOPAL GUPTA Vs. NORTHERN RAILWAY
September 24, 2007
KRISHAN GUPTA Vs. DEPT OF FOOD SUPPLIES AND CONSUMER AFFAIRS GNCT
October 29, 2007
KRISHAN KUMAR PANDEY S/O LATE SHRI KEDAR NATH PANDEY Vs. NORTHERN RAILWAY
August 28, 2007
KRISHNA KUMAR BHATNAGAR Vs. MINISTRY OF RAILWAYS
March 12, 2007
KRISHNA KUMAR BHATNAGAR Vs. MINISTRY OF RAILWAYS
August 14, 2007
KRISHNA KUMAR PANDEY Vs. NORTHERN RAILWAY
November 5, 2007
KULJIT SINGH Vs. DISTRICT CONSUMER DISPUTE REDRESSAL FORUM DCDRF
March 21, 2007
KULJIT SINGH Vs. PIO REGISTRAR COOP SOCIEITES
March 21, 2007
KUNWAR HIRENDER PRATAP Vs. RAILWAY BOARD
August 13, 2007
KUSHAL PAL SINGH Vs. NORTH WESTERN RAILWAY
April 27, 2007
L ARPUTHA RAJ Vs. SOUTHERN RAILWAY
September 21, 2007
L NARAYANA SWAMY Vs. MINISTRY OF LABOUR AND EMPLOYMENT
January 3, 2007
LAKSHMAN SINGH Vs. INDIA METEOROLOGICAL DEPARTMENT IMD
October 29, 2007
LAKSHMI CHAUHAN Vs. MINISTRY OF ENVIRONMENT AND FORESTS
December 24, 2007
LAL BAHADUR Vs. WESTERN RAILWAY
November 21, 2007
LALAN KUMAR Vs. EAST CENTRAL RAILWAY
October 11, 2007
LALCAND RAM Vs. BHARAT SANCHAR NIGAM LTD MR V K GUPTA JT DEPUTY DIRECTOR GENERAL AND CPIO AND MR N K NARANG DEPUTY DIRECTOR GENERAL AND APPELLATE AUTHORITY
January 15, 2007
LALIT NIRULA Vs. ADDITIONAL DISTRICT MAGISTRATE
November 16, 2007
LAXMI DEVI Vs. DY COMMISSIONER SOUTH ZONE MCD
April 19, 2007
LAXMI SHANKER AWASTHI Vs. NORTHERN RAILWAY
March 17, 2007
LT COL A K GUPTA Vs. NORTHERN RAILWAY
August 10, 2007
LT COL D S MANCHANDA Vs. MINISTRY OF INFORMATION AND BROADCASTING
February 1, 2007
LT COL PARDAMAN SINGH Vs. MINISTRY OF DEFENCE MOD
October 1, 2007
M A INBANATHAN Vs. HINDUSTAN AERONAUTICS LIMITED
April 27, 2007
M ARUMUGAM Vs. SOUTHERN RAILWAY
November 6, 2007
M GURU PRASAD Vs. CENTRAL RAILWAY
January 25, 2007
M K GARG Vs. NATIONAL PRODUCTIVITY COUNCIL DR AMBEDKAR INSTITUTE OF PRODUCTIVITY
February 21, 2007
M K GUPTA Vs. RAILWAY BOARD M/O RAILWAY
November 2, 2007
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
November 6, 2007
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
January 15, 2007
M K SHAJI Vs. SOUTH CENTRAL RAILWAY
March 16, 2007
M K SHARMA Vs. MINISTRY OF RAILWAYS
February 9, 2007
M K TYAGI Vs. MINISTRY OF PETROLEUM AND NATURAL GAS
October 22, 2007
M KANNABIRAN PRESIDENT ARTIFICIAL LIMB CENTRE EMPLOYEES UNION Vs. MAJOR P L SIMON CPIO ARTIFICIAL LIMB CENTRE AND BRIG H L KAKRIA COMMANDANT AND APPELLATE AUTHORITY ARTIFICIAL LIMB CENTRE
April 20, 2007
M L GUGLANI Vs. MUNICIPAL CORPORATION DELHI MCD VIGILANCE DEPT
August 31, 2007
M LINGAMAYYA RETD O S OF A AND N ADMINISTRATION Vs. ANDAMAN AND NICOBAR ADMINISTRATION
January 4, 2007
M M NOMANI Vs. JAMIA HAMDARD UNIVERSITY
April 24, 2007
M M SRIVASTAVA Vs. RESEARCH DESIGNS AND STANDARD ORGANISATION
October 16, 2007
M N SHARMA Vs. BHARAT HEAVY ELECTRICALS LTD
April 18, 2007
M P SINHA Vs. NORTH CENTRAL RAILWAY
September 25, 2007
M RANJINI Vs. CENTRAL VIGILANCE COMMISSION
October 1, 2007
M S DHINGRA Vs. INDIAN RAILWAY WELFARE ORGANISATION
May 3, 2007
M S SHARMA Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
August 28, 2007
M T CHACKO Vs. RAILWAY BOARD
January 3, 2007
MADAN LAL GUGLANI Vs. DELHI METRO RAIL CORPORATION LIMITED
April 24, 2007
MADAN MOHAN LAL SOBTI S/O SHRI MALAWA RAM Vs. NORTHERN RAILWAY
July 7, 2007
MADAN VAID Vs. CPIO CAPITAL COOP THRIFT AND CREDIT SOCIETY
March 22, 2007
MADHU RAGHAV Vs. MINISTRY OF RAILWAYS
August 7, 2007
MADHUBLA SRIVASTAVA Vs. INDIAN OVERSEAS BANK SHRI T VENKAT REDDY CPIO SHRI B SANKAR DAS APIO AND SHRI K E VENUGOPAL APPELLATE AUTHORITY
January 18, 2007
MADHUSUDAN ROY Vs. SAHA INSTITUTE OF NUCLEAR PHYSICS
April 11, 2007
MAHABIR SINGH Vs. D D A
April 4, 2007
MAHABIR SINGH Vs. CPIO MCD
March 22, 2007
MAHABIR SINGH KASANA Vs. MINISTRY OF DEFENCE
October 23, 2007
MAHADEB BARIK Vs. SOUTH EASTERN RAILWAY
April 27, 2007
MAHAVEER PRASAD GUPTA Vs. NORTH WESTERN RAILWAY
March 26, 2007
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
March 16, 2007
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
October 16, 2007
MAHESH PRASAD KUSHWAHA Vs. NORTH CENTRAL RAILWAY
December 10, 2007
MANHAR DHANJIBHAI RAJYOGAR Vs. WESTERN RAILWAY
July 31, 2007
MANIRAM SHARMA Vs. NORTH WESTERN RAILWAY
November 16, 2007
MANISH KUMAR KHANNA Vs. SUPREME COURT OF INDIA
September 24, 2007
MANISH SISODIA Vs. NORTHERN RAILWAY
November 27, 2007
MANJEET KAUR AND DR D S BAL ADDITIONAL DIRECTOR TECHNICAL EDUCATION Vs. NATIONAL INSTITUTE OF TECHNOLOGY
December 20, 2007
MANJU RANI Vs. NORTH EASTERN RAILWAY
August 10, 2007
MANJU S KUMAR Vs. SANSKRITI SCHOOL
January 23, 2007
MANMOHAN SINGH CHANDEL OFFICE SUPDT II COMMERCIAL DEPARTMENT NORTH WESTERN RAILWAY Vs. NORTH WESTERN RAILWAY
July 2, 2007
MANOHAR SINGH Vs. NATIONAL THERMAL POWER CORPORATION
January 2, 2007
MANOJ K KAMRA Vs. MINISTRY OF RAILWAYS
February 28, 2007
MANOJ K KAMRA Vs. RITES BHAWAN
February 27, 2007
MANOJ KUMAR Vs. NORTHERN RAILWAY
March 1, 2007
MANOJ KUMAR Vs. NORTHERN RAILWAY
September 13, 2007
MANOJ KUMAR BHATNAGAR Vs. RAILWAY BOARD
August 14, 2007
MANOJ KUMAR PANDEY Vs. DIRECTORATE OF ESTATES MINISTRY OF URBAN DEVELOPMENT
April 27, 2007
MANOJ PAI Vs. NUCLEAR POWER CORPORATION
December 5, 2007
MANOJ SINGHANIA Vs. NORTHERN RAILWAY
December 5, 2007
MANOJ SINGHANIA Vs. UNIVERSITY OF DELHI
April 23, 2007
MARIAMMAL W/O LATE S SHANMUGAM Vs. SOUTHERN RAILWAY
October 16, 2007
MAYA DEVI W/O SHRI KUNILAL Vs. NORTH CENTRAL RAILWAY
July 11, 2007
MD ALI AZAD ANSARI SOCIAL ACTION INDIA TRUST Vs. NORTHERN RAILWAY MORADABAD DIVISION
July 10, 2007
MD NASIM SIDQUI Vs. WEST CENTRAL RAILWAY
March 5, 2007
MD SAFDER IMAM ADVOCATE Vs. JAMIA MILLIA ISLAMIA
August 28, 2007
MD TALAT AFIDI Vs. EAST CENTRAL RAILWAY
October 3, 2007
MEENA S KAMBLE Vs. CENTRAL RAILWAY
May 31, 2007
MEENAKSHI SINGH Vs. NEW DELHI MUNICIPAL COMMITTEE NDMC
September 18, 2007
MEENU SHARMA Vs. NORTHERN RAILWAY
January 20, 2007
MEENU SHARMA Vs. IRCON INTERNATIONAL LIMITED
August 28, 2007
MEHAR SINGH Vs. UNDER SECY HOME UTI
May 14, 2007
MILAP CHORARIA Vs. JAI RAJ SINGH COMMISSIONER OF INCOME TAX AND SHRI A K DASGUPTA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
April 9, 2007
MILAP CHORARIA Vs. PMO/DOPT
April 16, 2007
MILAP CHORARIA Vs. EASTERN RAILWAY
January 3, 2007
MILAP CHORARIA Vs. PRESIDENTS SECRETARIAT
November 16, 2007
MOHAN K GAWADA Vs. NORTHERN RAILWAY
March 8, 2007
MOHAN K GAWADA Vs. NORTHERN RAILWAY
September 13, 2007
MOHD IDRIS S/O SHRI ZUMMAN KHAN Vs. NORTH CENTRAL RAILWAY
October 16, 2007
MOHD JAMAL ANSARI Vs. DELHI DEVELOPMENT AUTHORITY LM SEZ
March 22, 2007
MOHD NASEEM SIDDIQUE Vs. WEST CENTRAL RAILWAY
November 27, 2007
MOHD SHAHID Vs. VIGILANCE DEPT M C D
March 22, 2007
MOHD YUSUF ABBASEE Vs. GOVERNMENT OF NCT OF DELHI
May 7, 2007
MOHINDER KAUR Vs. BANK OF INDIA
October 31, 2007
MOSHARRAF HUSSAIN Vs. EASTERN RAILWAY
December 7, 2007
MUKESH SRIVASTAV Vs. NORTH CENTRAL RAILWAY
August 13, 2007
MUKESH SRIVASTAVA Vs. NORTH CENTRAL RAILWAY
March 19, 2007
MUNNA RAM Vs. EAST CENTRAL RAILWAY
November 27, 2007
N C BAKSHI Vs. DEPUTY COMMISSIONER DC EXCISE DEPT OF ENTERTAINMENT TAX
November 5, 2007
N C SHARMA ADVOCATE Vs. DEPUTY COMMISSIONER MUNICIPAL CORPN OF DELHI MCD
October 25, 2007
N K ARORA Vs. DIRECTOR PERSONNEL MCD
April 4, 2007
N K GUPTA S/O SHRI G D KHANDELWAL Vs. RAILWAY BOARD
August 8, 2007
N K MOHAN RAM S/O LATE N KRISHNA IYENGAR Vs. MINISTRY OF INFORMATION AND BROADCASTING
March 13, 2007
N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
October 16, 2007
N KESAVA RAO Vs. SOUTH CENTRAL RAILWAY
October 11, 2007
N N TRIPATHI A A/STORES A/CS NORTH EASTERN RAILWAY Vs. NORTH EASTERN RAILWAY
April 27, 2007
N NANDAKUMAR GENERAL SECRETARY Vs. SOUTHERN RAILWAY
January 19, 2007
N P SINGH Vs. AIRPORTS AUTHORITY OF INDIA
May 3, 2007
N PRASAD Vs. C P W D
April 27, 2007
N R TULASI Vs. RAILWAY BOARD
March 12, 2007
N S MAHEEDHARA Vs. MINISTRY OF URBAN DEVELOPMENT
August 28, 2007
NADEEMUDDIN Vs. NORTHERN RAILWAY
April 18, 2007
NAGENDRA KUMAR Vs. NORTHERN RAILWAY
November 27, 2007
NAGESH VITHAL SONAWANE Vs. CENTRAL RAILWAY
October 16, 2007
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS
March 12, 2007
NAND KISHORE GUPTA Vs. RAILWAY BOARD
December 10, 2007
NAND KISHORE GUPTA Vs. MINISTRY OF RAILWAYS
January 31, 2007
NAND KISHORE GUPTA Vs. RAILWAY BOARD MINISTRY OF RAILWAYS
August 21, 2007
NAND KISHORE GUPTA Vs. NORTH WESTERN RAILWAY
November 6, 2007
NAND KISHORE SHARMA Vs. NORTH EASTERN RAILWAY
November 6, 2007
NARAN RAGHAV Vs. WESTERN RAILWAY
August 10, 2007
NARENDER KUMAR VASUDEVA Vs. DY CONSERVATOR OF FORESTS DCF GNCT
November 8, 2007
NARENDRA NATH TRIPATHI Vs. NORTH EASTERN RAILWAYS
November 2, 2007
NARENDRA SINGH AHLAWAT Vs. P C SHARMA SR SCIENTIST AND CPIO CENTRAL SOIL SALINITY RESEARCH INSTITUTE AND DR G B SINGH DIRECTOR AND APPELLATE AUTHORITY CENTRAL SOIL SALINITY RESEARCH INSTITUTE
January 31, 2007
NARESH CHATURVEDI Vs. CABINET SECRETARIAT
November 19, 2007
NASEEB REHMAN Vs. NORTH WESTERN RAILWAY
December 5, 2007
NEELAM SHARMA Vs. PIO MCD VIGILANCE DEPT
April 20, 2007
NEERAJ KUMAR Vs. NORTHERN RAILWAY
June 8, 2007
NEERAJ KUMAR Vs. NORTHERN RAILWAY
July 6, 2007
NEERU BAJAJ SHEEL VANSH Vs. D C PANT COMMISSIONER OF INCOME TAX II AND CPIO DEPARTMENT OF INCOME TAX AND SHRI VINOD KUMAR CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY DEPARTMENT OF INCOME TAX
February 21, 2007
NIDHI Vs. RAILWAY BOARD
July 16, 2007
NIRIPINDER NATH KALIA Vs. NORTHERN RAILWAY
November 21, 2007
NITIN K TYAGI Vs. NORTHERN RAILWAY
August 10, 2007
NRIPINDER NATHA KALIA Vs. NORTHERN RAILWAY
April 18, 2007
O P KHARE Vs. NORTH CENTRAL RAILWAY
November 27, 2007
O P MEHRA Vs. NORTH WESTERN RAILWAY
April 18, 2007
O P MEHRA Vs. NORTH WESTERN RAILWAY
May 31, 2007
O P MEHRA Vs. NORTH WESTERN RAILWAY
March 8, 2007
O P MEHRA DY CSTE/C/A/AJMER Vs. NORTH WESTERN RAILWAY
November 6, 2007
OM PARKASH Vs. FOOD AND SUPPLIES DEPT G N C T
October 29, 2007
OM PARKASH Vs. STATE TRADING CORPORATION OF INDIA LTD
May 9, 2007
OM PRAKASH SINGH Vs. NORTHERN RAILWAY
March 8, 2007
OM PRAKASH SINGH Vs. NORTHERN RAILWAY
May 31, 2007
OM PRAKASH SINGH ADVOCATE Vs. NORTHERN RAILWAY
April 18, 2007
OM PRAKASH SOOD Vs. MINISTRY OF URBAN DEVELOPMENT MOUD
December 27, 2007
P ARTHUR CLEMENT Vs. SOUTHERN RAILWAY
October 16, 2007
P D BINDORIA Vs. PRASAR BHARATI
April 27, 2007
P D DIVEKAR Vs. RAILWAY BOARD
October 16, 2007
P K BANERJEE EX CHIEF TLC AND SHRI DHARAM NARAIN LAL Vs. RAILWAY BOARD
July 17, 2007
P K JHA S/O SHRI PREM KANT JHA Vs. BHARAT HEAVY ELECTRICALS LIMITED
March 12, 2007
P K KUNJUKUTTY Vs. SOUTHERN RAILWAY
January 4, 2007
P K SARIN Vs. CENTRAL PUBLIC WORKS DEPARTMENT
August 28, 2007
P MURUGAN RETD CPO/S RAILWAY Vs. RAILWAY BOARD
July 24, 2007
P N UPADHYAY RETIRED DRIVER Vs. NORTHERN RAILWAY
December 15, 2007
P P SHARMA Vs. CENTRAL RAILWAY
July 31, 2007
P R NAVNEETHAKRISHNAN Vs. MINISTRY OF RAILWAY RAILWAY BOARD
June 8, 2007
P R SHENAI Vs. R K NAIR CENTRAL PUBLIC INFORMATION OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
May 1, 2007
P RAJAN SANDHI Vs. G S KURUP COMMISSIONER OF INCOME TAX AND CPIO AND SHRI C RAJENDRAN CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
April 20, 2007
P S SANDHOO Vs. NORTHERN RAILWAY
December 3, 2007
P VENKATESWARLU Vs. SOUTH CENTRAL RAILWAY AND RAILWAY BOARD
November 7, 2007
P VENU Vs. MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION DEPARTMENT OF PERSONNEL AND TRAINING DOPT
October 26, 2007
PABITRA ROYCHAUDHURI Vs. REGIONAL PASSPORT OFFICE
March 8, 2007
PALLAV GARG Vs. PASSPORT OFFICE
April 27, 2007
PANDHARINATH SAKHARAM SONAWANE Vs. CENTRAL RAILWAY
March 8, 2007
PANKAJ KUMAR Vs. WESTERN RAILWAY
October 29, 2007
PARAMJIT SINGH Vs. DELHI DEVELOPMENT AUTHORITY
March 16, 2007
PARSHURAM VYAS S/O SHRI KANIHYALAL JAATI VYAS Vs. NORTH WESTERN RAILWAY
March 21, 2007
PARUL BHARTI AND SH RAJEEV BHARTI Vs. DIRECTORATE OF EDUCATION NCT DELHI
May 3, 2007
PARVEEN KUMAR JINDAL Vs. FOOD AND SUPPLY MINISTRY TOURISM MINISTRY DEPARTMENT OF CONSUMER AFFAIRS DEPTT OF PERSONNEL AND TRAINING DOPT
August 29, 2007
PARVEEN NARANG Vs. M C D
April 20, 2007
PATI RAM Vs. RAILWAY BOARD
September 27, 2007
PIYUSH MAHAPATRA Vs. MINISTRY OF ENVIRONMENT AND FORESTS MOEF
May 10, 2007
POOJA N BHATT Vs. MEDICAL COUNCIL OF INDIA DR P PRASAD PIO AND MR P K DASS G M LAW AND APPELLATE AUTHORITY
August 29, 2007
PRADEEP AGARWAL Vs. M C D
May 11, 2007
PRADEEP GUPTA Vs. SERVANTS OF THE PEOPLE\SOCIETY
May 1, 2007
PRADEEP KUMAR Vs. RAILWAY BOARD
December 20, 2007
PRADEEP KUMAR DAMODAR DAS Vs. CENTRAL RAILWAY
August 10, 2007
PRAKASH C SETH Vs. TARIFF ADVISORY COMMITTEE
January 15, 2007
PRAKASH R SHENAI Vs. IDBI BANK LTD
May 7, 2007
PRAKASH SANKPAL Vs. CENTRAL RAILWAY
October 3, 2007
PRAMOD MALHOTRA Vs. SONG AND DRAMA DIVISION MINISTRY OF INFORMATION AND BROADCASTING
March 19, 2007
PRAMOD RAHI SARAKSHA VIBHAG S E C L Vs. S K MITRA CPIO SOUTH EASTERN COALFIELDS LIMITED AND SHRI GAUTAM KUMAR RAY APPELLATE AUTHORITY SOUTH EASTERN COALFIELDS LIMITED
January 31, 2007
PRANESH CHAITANYA Vs. SUDHIR KUMAR DIRECTOR OF INCOME TAX E AND CPIO AND SHRI K L TILAKCHAND CHIEF COMMISSIONER OF INCOME TAX NORTH BENGAL AND SIKKIM REGION
April 4, 2007
PRASHANT KUMAR AGRAHARI Vs. NORTHERN RAILWAY
August 28, 2007
PRATAP NARAIN S/O SHRI GOKUL PRASAD Vs. NORTHERN RAILWAY
August 28, 2007
PRATAP SINGH Vs. DY DIRECTOR OF EDUCATION GNCT
December 13, 2007
PRAVEEN DALAL Vs. UNIVERSITY OF DELHI
February 20, 2007
PRAVEEN RASTOGI Vs. CENTRAL RAILWAY
October 16, 2007
PRAVEEN RASTOGI Vs. CENTRAL RAILWAY
August 10, 2007
PRAVIN CHANDRA MISHRA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD
November 16, 2007
PREM CHAND Vs. NORTHERN RAILWAY
October 11, 2007
PREM SHANKAR SHARMA S/O SHRI S D SHARMA Vs. NORTHERN RAILWAY
January 20, 2007
PREM SHANKAR SHARMA S/O SHRI S D SHARMA Vs. NORTHERN RAILWAY
August 17, 2007
PREM VATI Vs. DC NAJAFGARH ZONE MCD
March 19, 2007
PRITAM SINGH DAGAR Vs. DY COMMISSIONER NAJAFGARH ZONE MCD
April 26, 2007
PROF D S BHARGAVA Vs. INDIAN INSTITUTE OF TECHNOLOGY
April 27, 2007
PROF J P SINGH DEPARTMENT OF MANAGEMENT STUDIES INDIAN INSTITUTE OF TECHNOLOGY Vs. INDIAN INSTITUTE OF TECHNOLOGY
February 5, 2007
PROF R P AGRAWAL Vs. RAILWAY BOARD
October 30, 2007
PROF RAJEEV KUMAR Vs. INDIAN INSTITUTE OF TECHNOLOGY
May 3, 2007
PURSHOTAM SHARMA Vs. ADDL DISTRICT MAGISTRATE ADM NE GNCT
November 8, 2007
PYARE LAL VERMA Vs. RAILWAY BOARD
January 22, 2007
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD AND MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
January 2, 2007
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS RAILWAY BOARD AND MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
January 29, 2007
PYARE LAL VERMA Vs. MINISTRY OF RAILWAYS
August 16, 2007
R C VERMA Vs. D T C
March 22, 2007
R D GANGOLIA Vs. CENTRAL RAILWAY
December 7, 2007
R K CHOUDHARY Vs. RAILWAY BOARD
August 10, 2007
R K GROVER Vs. MEERA BAI POLYTECHNIC
October 8, 2007
R K GROVER Vs. DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION DTTE
November 27, 2007
R K ROY Vs. EAST CENTRAL RAILWAY
November 16, 2007
R K ROY Vs. EAST CENTRAL RAILWAY
July 10, 2007
R K ROY JE Vs. EAST CENTRAL RAILWAY
December 14, 2007
R K ROY JE/P WAY Vs. EAST CENTRAL RAILWAY
December 15, 2007
R KARPAGAM Vs. SOUTHERN RAILWAYS
August 13, 2007
R L GUPTA NATIONAL PRESIDENT ALL INDIA NEWSPAPER SOCIETY Vs. NORTH CENTRAL RAILWAY
March 8, 2007
R L KAIN Vs. DEPARTMENT OF POST MS KAVERY BANERJEE DDG AND CPIO AND MR I M G KHAN MEMBER PSB AND APPELLATE AUTHORITY
January 15, 2007
R L KAIN Vs. LOK SABHA SECTT
December 13, 2007
R L KAIN Vs. SERVICES DEPARTMENT DELHI SECTT G N C T
December 17, 2007
R L KAIN Vs. PRIME MINISTERS OFFICE
December 17, 2007
R L KAIN GENERAL SECRETARY DR B R AMBEDKAR VICHAR MACH REG Vs. M/O SOCIAL JUSTICE AND EMPOWERMENT
February 28, 2007
R L KAIN GENERAL SECRETARY DR B R AMBEDKAR VICHAR MACH REG Vs. M/O SOCIAL JUSTICE AND EMPOWERMENT
February 20, 2007
R L MAKHIJA Vs. MUNICIPAL CORPORATION DELHI MCD
August 30, 2007
R M JAIN Vs. R K NAIR CENTRAL PUBLIC INFORMATION OFFICER SECURITIES AND EXCHANGE BOARD OF INDIA
January 31, 2007
R N GOEL Vs. DELHI TRANSPORT CORPORATION D T C
October 25, 2007
R O SHAH Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
August 29, 2007
R P AGRAWAL MATRU ASHISH Vs. RAILWAY BOARD
July 25, 2007
R P JAIN Vs. NDMC
April 3, 2007
R PRASAD Vs. EAST CENTRAL RAILWAY
January 5, 2007
R S TIWARI Vs. RAILWAY BOARD
November 2, 2007
R S TIWARI Vs. RAILWAY BOARD
March 12, 2007
R SHARMA Vs. NEW DELHI MUNICIPAL CORPN NDMC
November 8, 2007
R T L DSOUZA Vs. SERVICES DEPARTMENT GNCT DELHI
March 20, 2007
R U AHMAD Vs. DEPARTMENT OF AYUSH MR T S BHATIA UNDER SECRETARY AND CPIO AND MR VERGEESH SAMUALS JS AND APPELLATE AUTHORITY
August 29, 2007
R VENKATARAMAN Vs. SOUTH CENTRAL RAILWAY
November 5, 2007
RAAJ MANGAL PRASAD Vs. MINISTRY OF WOMEN AND CHILD DEVELOPMENT
August 28, 2007
RAAJ MANGAL PRASAD Vs. DELHI POLICE MINISTRY OF HOME AFFAIRS
August 29, 2007
RADHA RAMAN TRIPATHY Vs. V JHA COMMISSIONER OF INCOME TAX AND CPIO
April 3, 2007
RAGHURAJ SINGH Vs. DY DIRECTOR NEW LEASE DDA
March 21, 2007
RAGHUVIR SAHAY AND SHRI SUSHIL KUMAR SRIVASTAVA Vs. NORTH EASTERN RAILWAY
December 15, 2007
RAGHVANDRA RAO Vs. RAILWAY BOARD
October 9, 2007
RAJ KISHORE PANDEY Vs. MOTILAL NEHRU NATIONAL INSTITUTE OF TECHNOLOGY
February 28, 2007
RAJ KUMAR MISHRA Vs. WEST CENTRAL RAILWAY
November 5, 2007
RAJ KUMAR UPADHYAY Vs. BENARAS HINDU UNIVERSITY
December 20, 2007
RAJ KUMARI AGRAWAL Vs. JAIPUR STOCK EXCHANGE LTD
June 7, 2007
RAJAN VERMA Vs. CANARA BANK
November 8, 2007
RAJEEV MISRA Vs. NORTHERN RAILWAY
January 10, 2007
RAJEEV SAPRA Vs. DC NAJAFGARH ZONE MCD
April 3, 2007
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. VIJAY SOOD CPIO DIRECTORATE OF DEFENCE ESTATES AND SHRI J S MAHI JOINT DIRECTOR AND APPELLATE AUTHORITY DIRECTORATE OF DEFENCE ESTATES
February 22, 2007
RAJEEV SHRIVASTAVA JOINT DIRECTOR DEFENCE ESTATES Vs. VIJAY SOOD CPIO DIRECTORATE OF DEFENCE ESTATES AND SHRI J S MAHI JOINT DIRECTOR AND APPELLATE AUTHORITY DIRECTORATE OF DEFENCE ESTATES
February 26, 2007
RAJEEV VERMA Vs. MINISTRY OF EXTERNAL AFFAIRS
April 30, 2007
RAJENDRA PRASAD Vs. RAILWAY BOARD
October 16, 2007
RAJENDRA PRASAD BASIA Vs. PIO DDA
March 26, 2007
RAJENDRA SINGH Vs. CENTRAL BUREAU OF INVESTIGATION CBI
November 27, 2007
RAJESH HOODA Vs. A K DHINGRA DEPUTY SECRETARY RES AND CPIO DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE AND THE ADDL DIRECTOR GENERAL DISCIPLINE AND VIG AND APPELLATE AUTHORITY HUMAN RIGHTS CELL DEPARTMENT OF EX SERVICEMEN WELFARE MINISTRY OF DEFENCE
March 19, 2007
RAJESH PAREKH Vs. STATE BANK OF INDIA GM OL AND CS AND CPIO AND CGM BANKING OPERATION AND APPELLATE AUTHORITY
August 29, 2007
RAJINDER PRASAD Vs. NORTHERN RAILWAY
December 20, 2007
RAJKUMAR GURNANI Vs. NORTH WESTERN RAILWAY
March 16, 2007
RAJNARYAN SHUKLA Vs. NORTHERN RAILWAY
August 28, 2007
RAJNI MATHUR Vs. DY DIRECTOR OF EDUCATION SOUTH
September 24, 2007
RAJNIKANT CHATURVEDI S/O LATE SHRI K B CHOBE Vs. RASHTRIYA SANSKRIT SANSTHAN
March 5, 2007
RAJU Vs. MUNICIPAL CORPORATION OF DELHI MCD
November 22, 2007
RAKESH AGARWAL Vs. DEPENDRA PATHAK ADDL COMMISSIONER OF POLICE AND CPIO GENERAL ADMINISTRATION DELHI POLICE AND SHRI AJAY CHADHA JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY
February 28, 2007
RAKESH KUMAR GUPTA Vs. INCOME TAX APPELLATE TRIBUNAL ITAT
September 18, 2007
RAKESH KUMAR SHARMA Vs. WESTERN RAILWAY
September 5, 2007
RAKESH KUMAR SINGH Vs. UNIVERSITY OF DELHI
February 21, 2007
RAKESH KUMAR SINGH Vs. EAST CENTRAL RAILWAY
February 21, 2007
RAKESH KUMAR SINGH Vs. HARISH CHANDER ASSISTANT DIRECTOR
April 23, 2007
RAM ASHARE YADAV Vs. WEST CENTRAL RAILWAY
December 3, 2007
RAM AVTAR Vs. A D M WEST MUNICIPAL CORPN OF DELHI MCD
November 5, 2007
RAM CHANDER Vs. NORTHERN RAILWAY
December 3, 2007
RAM DAS Vs. NORTH EASTERN RAILWAY
November 16, 2007
RAM KISHAN Vs. NATIONAL COUNCIL OF EDUCATIONAL RESEARCH AND TRAINING
March 1, 2007
RAM KISHAN Vs. K N RAVINDRA COMPANY SECRETARY AND PIO NATIONAL ALUMINIUM COMPANY LIMITED NALCO AND SHRI A RAY DIRECTOR P AND A AND APPELLATE AUTHORITY NATIONAL ALUMINIUM COMPANY LIMITED NALCO
March 19, 2007
RAM KUMAR CHOUDHARY Vs. NORTHERN RAILWAY
August 28, 2007
RAM KUMAR TANWAR Vs. MINISTRY OF RAILWAYS
October 16, 2007
RAM LAKHAN Vs. NORTHERN RAILWAY
May 21, 2007
RAM LAL ADLAKHA Vs. DY DIRECTOR OF EDUCATION DDE
August 31, 2007
RAM SWARUP S/O SHRI NANHA RAM Vs. NORTH WESTERN RAILWAY
July 16, 2007
RAM VILAS RAM Vs. NORTHERN RAILWAY
January 20, 2007
RAM VILAS RAM Vs. NORTHERN RAILWAY
July 2, 2007
RAMANAND Vs. ADDITIONAL DISTRICT MAGISTRATE ADM
October 8, 2007
RAMESH CHANDER Vs. NORTH WESTERN RAILWAYS
August 28, 2007
RAMESH CHANDER VERMA Vs. NORTH CENTRAL RAILWAY
August 29, 2007
RAMESH CHANDER VERMA Vs. DELHI TRANSPORT CORPORATION
April 30, 2007
RAMESH CHANDRA VERMA Vs. NORTH CENTRAL RAILWAY
November 27, 2007
RAMESH KUMAR Vs. MINISTRY OF HEALTH AND FAMILY WELFRE
January 4, 2007
RAMESH KUMAR AND SHRI SOHAN SINGH Vs. COMMISSIONER OF EXCISE MUNICIPAL CORPORATION OF DELHI MCD
December 5, 2007
RAMESH LAL VERMA Vs. NORTH WESTERN RAILWAY
December 20, 2007
RAMESH M WAGHMARE Vs. CENTRAL RAILWAY CST
February 5, 2007
RAMESH M WAGHMARE Vs. CENTRAL RAILWAY
January 31, 2007
RAMESH VISHWAKARMA S/O LATE BIRKA VISWAKARMA Vs. SOUTH EASTERN RAILWAY
July 9, 2007
RAMESHWAR PRASAD PATEL Vs. WESTERN CENTRAL RAILWAY
December 31, 2007
RAN BIR SINGH Vs. WESTERN RAILWAY
May 3, 2007
RAN BIR SINGH Vs. WESTERN RAILWAY
November 5, 2007
RANJANA BUNDELA W/O SHRI HEMRAJ BUNDELA Vs. NORTH CENTRAL RAILWAY
December 13, 2007
RANJANA SINGH Vs. C P W D
April 30, 2007
RATNESHWAR SINGH Vs. NORTH EASTERN RAILWAY
November 16, 2007
RAVI KANT Vs. MINISTRY OF STATISTICS AND PROGRAM IMPLEMENTATION
November 26, 2007
RAVINDER BALWANI Vs. DELHI TRANSCO LIMITED DTL
April 27, 2007
RAVINDER KUMAR IPS RETD Vs. CPIO AND DIRECTOR POLICE MHA
April 25, 2007
RAVINDER KUMAR SRIVASTAVA S/O SHRI HARIBANS RAI SRIVASTAVA Vs. NORTH EASTERN RAILWAY
July 17, 2007
RAVINDER PD MISRA Vs. PRESIDENTS SECRETARIAT CENTRAL ADMINISTRATIVE TRIBUNAL CAT
September 24, 2007
ROHIN HIBU DEPUTY COMMISSIONER OF POLICE Vs. ROHIN HIBU DEPUTY COMMISSIONER OF POLICE AND SHRI RAJESH KUMAR JOINT COMMISSIONER OF POLICE AND APPELLATE AUTHORITY
March 14, 2007
ROHTAS Vs. MINISTRY OF HUMAN RESOURCE DEVELOPMENT
January 5, 2007
ROSHAN LAL Vs. DELHI TRANSCO LIMITED GNCT
October 23, 2007
S B KOLHE Vs. CENTRAL RAILWAY
February 5, 2007
S B SATHE Vs. CENTRAL RAILWAY
October 28, 2007
S B SAXENA Vs. RAM LAL ANAND COLLEGE
August 29, 2007
S B SAXENA Vs. UNIVERSITY GRANTS COMMISSION
August 29, 2007
S BASANT SINGH BAGGA Vs. RAILWAY BOARD
October 1, 2007
S C JAIN Vs. WEST CENTRAL RAILWAY
January 19, 2007
S C MAZUMDER Vs. SURVEY OF INDIA
April 11, 2007
S C MAZUMDER Vs. SURVEY OF INDIA
April 20, 2007
S C SHARMA Vs. UNION PUBLIC SERVICE COMMISSION/DIRECTORATE GENERAL EMPLOYMENT AND TRAINING DGE AND T MINISTRY OF LABOUR
October 1, 2007
S C UPADHYAY Vs. DRM OFFICE NORTHERN RAILWAY
November 23, 2007
S D BIND GENERAL MANAGER WEST BSNL Vs. CENTRAL PUBLIC WORKS DEPARTMENT
March 26, 2007
S DORAI RAJ Vs. SOUTHERN RAILWAY
November 16, 2007
S GANAPATHY Vs. SOUTHERN RAILWAY
November 21, 2007
S J S OBEROI Vs. PUNJAB NATIONAL BANK MR J R SHARMA DY ZONAL MANAGER AND CPIO AND MR V M SHARMA ZONAL MANAGER AND APPELLATE AUTHORITY
August 29, 2007
S K GAUR Vs. CENTRAL VIGILANCE COMMISSION
October 1, 2007
S K GUPTA Vs. NORTH CENTRAL RAILWAY
October 22, 2007
S K JAFFAR Vs. RAILWAY BOARD
October 30, 2007
S K KAPOOR Vs. R K NAIR CPIO SECURITIES AND EXCHANGE BOARD OF INDIA AND SHRI V K CHOPRA APPELLATE AUTHORITY SECURITIES AND EXCHANGE BOARD OF INDIA
February 21, 2007
S K MAHESHWARI Vs. DEPARTMENT OF PERSONNEL AND TRAINING DOPT UNION MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSION
October 5, 2007
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
March 8, 2007
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
February 5, 2007
S K NAGARWAL Vs. NORTH WESTERN RAILWAY
September 28, 2007
S KRISHNAMURTHY Vs. SOUTHERN RAILWAY
November 16, 2007
S M TAQUI ULLAH Vs. EASTERN RAILWAY
December 20, 2007
S MAHMOODA Vs. KENDRIYA VIDYALAYA SANGATHAN
April 27, 2007
S N TIWARY Vs. DEPARTMENT OF TELECOMMUNICATIONS
August 22, 2007
S NATARAJAN Vs. RAILWAY BOARD
December 3, 2007
S P GOYAL Vs. ROSHAN SAHAY DIRECTOR OF INCOME TAX INV AND CPIO AND SHRI V D S BALAHARA DIRECTOR GENERAL OF INCOME TAX INV AND APPELLATE AUTHORITY
March 28, 2007
S P GOYAL Vs. RESERVE BANK OF INDIA
February 19, 2007
S R GOYAL Vs. PIO SERVICES DEPARTMENT COORDINATION BRANCH NCT DELHI
March 26, 2007
S R SHARMA Vs. MUNICIPAL CORPORATION OF DELHI MCD
October 1, 2007
S R VERMA Vs. NORTH WESTERN RAILWAY
November 5, 2007
S S BHAMRA Vs. PRESIDENTS SECTT
March 19, 2007
S VISWANATHAN Vs. STATE BANK OF INDIA GENERAL MANAGER AND CPIO SBI AND CGM BO AND AA SBI
September 1, 2007
SABIR AHMED KHAN Vs. EAST CENTRAL RAILWAY
December 6, 2007
SADA NAND KUMAR Vs. CHITTARANJAN LOCOMOTIVE WORKS
November 5, 2007
SAIDDURREHMAN S/O LATE SHRI SAGEER HUSSAIN Vs. NORTHERN RAILWAY
March 21, 2007
SAIDUR REHMAN Vs. NORTHERN RAILWAY
November 5, 2007
SAIDURAHMAN Vs. MINISTRY OF LABOUR AND EMPLOYMENT/CLC
January 15, 2007
SAIDURREHMAN Vs. NORTHERN RAILWAY
August 24, 2007
SAIDURREHMAN Vs. NORTHERN RAILWAYS
January 27, 2007
SAIDURREHMAN S/O LATE SHRI SAGEER HUSSAIN Vs. NORTHERN RAILWAY
December 15, 2007
SAKHUBAI KHANDERAO MUNESHWAR Vs. CENTRAL RAILWAY
September 27, 2007
SALEEM AKHTAR U D C DEPARTMENT OF ELECTRONICS ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
August 28, 2007
SALEEM BAIG Vs. RAILWAY BOARD
December 7, 2007
SALIM BAIG S/O HALIM BAIG Vs. RAILWAY BOARD
December 20, 2007
SANDEEP BEHL Vs. DELHI DEVELOPMENT AUTHORITY
March 26, 2007
SANDEEP GARG Vs. CENTRAL BUREAU OF INVESTIGATION CBI
September 21, 2007
SANDEEP KUMAR Vs. MINISTRY OF URBAN DEVELOPMENT
March 14, 2007
SANDEEP KUMAR MISHRA Vs. NORTHERN RAILWAY
November 7, 2007
SANDEEP KUMAR VERMA Vs. NORTHERN RAILWAY
September 5, 2007
SANDEEP KUMAR VERMA S/O LATE SHRI RAJ KISHORE VERMA Vs. NORTHERN RAILWAY
January 19, 2007
SANDEEP UNNITHAN Vs. INTEGRATED HQ MINISTRY OF DEFENCE NAVY
December 31, 2007
SANDEEP VERMA Vs. NORTHERN RAILWAY
July 27, 2007
SANJAY KUMAR Vs. RAILWAY RECRUITMENT BOARD
October 29, 2007
SANJAY KUMAR SAHOO Vs. SOUTH EASTERN RAILWAY
March 16, 2007
SANJAY KUMAR TOMAR Vs. RAILWAY BOARD
October 22, 2007
SANJAY KUMAR TOMAR S/O SHRI KABOOL SINGH Vs. NORTHERN RAILWAY
July 9, 2007
SANJAY KUMAR TOMAR S/O SHRI KABOOL SINGH Vs. RAILWAY BOARD
February 27, 2007
SANJAY KUMAR TOMAR S/O SHRI QUABOOL SINGH Vs. NORTHERN RAILWAY
September 29, 2007
SANJEEV KHANNA Vs. CHIEF VIGILANCE OFFICER MUNICIPAL CORPORATION OF DELHI MCD
December 31, 2007
SANJIV SETH Vs. NORTH EASTERN RAILWAY
January 3, 2007
SANTOSH DWIVEDI Vs. CONTAINER CORPORATION OF INDIA
December 13, 2007
SATISH CHAND ASSISTANT PROFESSOR DIVISION OF COMPUTER ENGINEERING NSIT Vs. NETAJI SUBHASH INSTITUTE OF TECHNOLOGY
January 17, 2007
SATISH MEHRA Vs. SUPREME COURT OF INDIA
May 11, 2007
SATYA NARAYAN SHUKLA Vs. NORTHERN RAILWAY
November 29, 2007
SATYA PRAKASH SEN S/O SHRI NANU RAM SEN Vs. WESTERN RAILWAY
May 3, 2007
SATYA VIJAY SINGH Vs. NORTH EASTERN RAILWAY
January 17, 2007
SATYENDRA KUMAR GROVER Vs. NORTHERN RAILWAY
November 6, 2007
SATYENDRA KUMAR SINGH Vs. GEOLOGICAL SURVEY OF INDIA
December 7, 2007
SAYANTAN DASGUPTA Vs. MINISTRY OF HOME AFFAIRS
July 5, 2007
SH MD AZAM ANSARI Vs. EAST CENTRAL RAILWAY
October 11, 2007
SH RAJESH KUMAR JAIN AND SH SUNIL KUMAR GUPTA Vs. AIRPORTS AUTHORITY OF INDIA
May 14, 2007
SH SHISUPAL RAGHUNATH LAWTAWAR Vs. RAILWAY BOARD
November 5, 2007
SH SURESH K NAMBIAR Vs. WESTERN RAILWAY
November 5, 2007
SHAKUNTALA DEVI Vs. NORTHERN CENTRAL RAILWAY
August 16, 2007
SHAMA PARVEEN D/O SHRI AFTAB AHMED Vs. NATIONAL HUMAN RIGHTS COMMISSION
April 18, 2007
SHAMA PRAVEEN Vs. DELHI POLICE
September 24, 2007
SHAMBHU NATH Vs. INDIAN OVERSEAS BANK SHRI T VENKAT REDDY CPIO SHRI B SANKAR DAS APIO AND SHRI K E VENUGOPAL APPELLATE AUTHORITY
January 18, 2007
SHAMBHU RATTAN BAJPAL S/O SHRI JAI NARAIN BAJPAL Vs. NORTHERN RAILWAY
June 19, 2007
SHAMIM AHMAD Vs. NORTHERN RAILWAY
November 27, 2007
SHAMIM KHATOON Vs. NORTHERN RAILWAY
September 18, 2007
SHAMIM KHATOON Vs. NORTHERN RAILWAY
August 28, 2007
SHAMIM KHATUN Vs. NORTHERN RAILWAY
October 30, 2007
SHAMPA GANGULI Vs. GOVT OF NCT OF DELHI
April 16, 2007
SHAMSHER SINGH SANDHU Vs. NORTH EASTERN RAILWAY
December 3, 2007
SHARAD MEHROTRA Vs. NORTH CENTRAL RAILWAY
November 29, 2007
SHARAD MEHROTRA S/O SHRI HAR NARAIN MEHROTRA Vs. NORTHERN RAILWAY
May 21, 2007
SHASHIKIRAN SHETTY Vs. R K PANDEY PROJECT DIRECTOR AND ASSISTANT PUBLIC INFORMATION OFFICER NATIONAL HIGHWAYS AUTHORITY OF INDIA PROJECT IMPLEMENTATION UNIT AND SHRI A V SINHA CHIEF GENERAL MANAGER MC NATIONAL HIGHWAYS AUTHORITY OF INDIA
January 31, 2007
SHASWATI DUTTA Vs. NORTHEAST FRONTIER RAILWAY
November 21, 2007
SHATMANYU SHARMA Vs. N SASIDHARAN COMMISSIONER OF CUSTOMS GENERAL AND CPIO AND SHRI K M TIWARI CHIEF COMMISSIONER OF CUSTOMS
February 26, 2007
SHEKH SHARIF Vs. CENTRAL RAILWAY
November 6, 2007
SHIV BABU R Vs. RAILWAY BOARD
December 20, 2007
SHIV CHARAN SHARMA Vs. REGISTRAR OF SOCIETIES GNCT DELHI
November 29, 2007
SHIV RANJAN SINGH Vs. RAILWAY BOARD
December 20, 2007
SHIVA KHANNA Vs. MINISTRY OF INFORMATION AND BROADCASTING
March 26, 2007
SHRIPAL JAIN Vs. WESTERN RAILWAY
December 6, 2007
SHRIPAL JAIN PRADESH ADHYAKSH RAJASTHAN PRADESH CONGRESS COMMITTEE Vs. RAILWAY BOARD
April 30, 2007
SHRIPAL JAIN S/O LATE SHRI R S JAIN Vs. NORTH WESTERN RAILWAY
March 8, 2007
SHYAM BIHARI LAL Vs. MINISTRY OF RAILWAYS RAILWAY BOARD
February 5, 2007
SHYAM BUDHIRAJA Vs. DY COMMISSIONER
November 22, 2007
SHYAM KUMAR GOSWAMI Vs. NORTHEAST FRONTIER RAILWAY
December 7, 2007
SHYAM SINGH THAKUR Vs. DEPTT OF SCIENCE AND TECHNOLOGY
January 22, 2007
SOBHANA KUMARI Vs. SOUTHERN RAILWAY
March 8, 2007
SOMESH TIWARI Vs. NARAYAN BASU COMMISSIONER AND CPIO AND SHRI P N VITTL DASS CHIEF COMMISSIONER AND APPELLATE AUTHORITY
April 27, 2007
STANLY PAUL Vs. SOUTH CENTRAL RAILWAY
November 5, 2007
SUBHASH CHANDER AGRAWAL Vs. PRESIDENTS SECTT AND DEPARTMENT OF JUSTICE MINISTRY OF LAW AND JUSTICE
March 23, 2007
SUBHASH CHANDRA Vs. NAVEEN CHANDRA ADDL COMMISSIONER OF INCOME TAX ADMN AND CPIO BIHAR AND JHARKHAND REGION AND SHRI RAJIVA DEVA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY BIHAR AND JHARKHAND REGION
February 26, 2007
SUBHASH CHANDRA AGRAWAL Vs. NATIONAL HUMAN RIGHTS COMMISSION
January 10, 2007
SUDERSHAN WADEHRA Vs. DC WZ M C D
May 11, 2007
SUDESH KUMAR Vs. S K S SOMVANSHI COMMISSIONER OF CENTRAL EXCISE AND CPIO AND SMT NISHA MALHOTRA CHIEF COMMISSIONER OF CENTRAL EXCISE DZ AND APPELLATE AUTHORITY
April 3, 2007
SUDESH SACHDEVA Vs. NEW DELHI MUNICIPAL COUNCIL NDMC EDUCATION DEPARTMENT
November 5, 2007
SUDESH SURI Vs. MINISTRY OF URBAN DEVELOPMENT
March 26, 2007
SUDHIR CHOPRA Vs. MINISTRY OF INFORMATION AND BROADCASTING
March 8, 2007
SUDHIR KUMAR PATNAIK Vs. AIRPORTS AUTHORITY OF INDIA
May 14, 2007
SUDHIR KUMAR SRIVASTAVA Vs. RAILWAY PROTECTION FORCE RPF
September 21, 2007
SUDHIR MADHAV JOSHI Vs. ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
March 8, 2007
SUJIT PAL Vs. PIO STAFF SELECTION COMMISSION DOPT
April 30, 2007
SUKHBIR SINGH Vs. DELHI TRANSPORT CORPORATION
April 19, 2007
SUNANDA BHIMRAO KHARAT Vs. CENTRAL RAILWAY
February 9, 2007
SUNIL SINGH CHAUHAN S/O SHRI TUKMAN SINGH CHAUHAN Vs. N C RAILWAYS
October 16, 2007
SURAJ MAL Vs. MUNICIPAL CORPORATION OF DELHI
October 4, 2007
SURENDER KUMAR Vs. CENTRAL FORENSIC SCIENCE LABORATORY CFSL
November 19, 2007
SURENDRA K Vs. DIRECTORATE OF EDUCATION GNCTD
April 5, 2007
SURENDRA SHARMA Vs. J P SHEOKAND CHIEF REGIONAL MANAGER AND SPIO THE ORIENTAL INSURANCE COMPANY LIMITED AND SHRI S K CHANANA GENERAL MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED
December 6, 2007
SURESH CHAND SRIVASTAVA Vs. WEST CENTRAL RAILWAY
November 21, 2007
SURESH KUMAR LOCO PILOTS ELECT Vs. SOUTH EAST CENTRAL RAILWAY
January 17, 2007
SURESH KUMAR RANGA Vs. CONTAINER CORPORATION OF INDIA LIMITED
March 5, 2007
SURESH KUMAR RANGA Vs. RAILWAY BOARD
March 13, 2007
SURINDER KUMAR Vs. DELHI DEVELOPMENT AUTHORITY
March 8, 2007
SURINDER KUMAR Vs. DRM OFFICE NORTHERN RAILWAY
November 22, 2007
SURYA PRAKASH Vs. ADDITIONAL DISTRICT MAGISTRATE ADM SOUTH NCT
October 4, 2007
SUSANTA KUMAR MISHRA ASSISTANT PERSONNEL OFFICER Vs. EAST COAST RAILWAY
October 16, 2007
SUSHEELA RANI Vs. C P W D
May 14, 2007
SUSHIL KANSAL SENIOR LECTURER S D COLLEGE Vs. UNIVERSITY GRANTS COMMISSION
March 13, 2007
SUSHILA GAUTAM Vs. NORTH CENTRAL RAILWAY
November 16, 2007
T C BANDYOPADHYAY Vs. SUPREME COURT OF INDIA SCI
October 4, 2007
T C GOVINDASWAMY ADVOCATE Vs. J RAVI DEPUTY DIRECTOR P AND CPIO INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND THE APPELLATE AUTHORITY INDIAN COUNCIL OF AGRICULTURAL RESEARCH
April 4, 2007
T M MARIMUTHU Vs. RAILWAY BOARD
December 20, 2007
T M MOHAN DAS U D C FS DESK MINISTRY OF INFORMATION AND BROADCASTING Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
March 12, 2007
T M MOHANDAS U D C FS DESK MINISTRY OF INFORMATION AND BROADCASTING Vs. REGISTRAR OF NEWSPAPERS FOR INDIA
March 26, 2007
T N KAPOOR Vs. RAILWAY BOARD
December 3, 2007
T S RAMAKRISHNAN Vs. SOCIETY APPLIED MICRO ELECT ENGINEERING AND RESEARCH MR S S PRASADH PIO AND MR A K BASU APPELLATE AUTHORITY
April 26, 2007
T SABU Vs. SOUTH WESTERN RAILWAY
October 4, 2007
T V VARGHESE Vs. BHARAT SANCHAR NIGAM LIMITED
January 2, 2007
T VINU Vs. SOUTHERN RAILWAY
March 12, 2007
TAHIR Vs. NORTHERN RAILWAY
November 16, 2007
TANMAY DATTA Vs. EASTERN RAILWAYS
January 16, 2007
TARIQ ISLAM READER DEPARTMENT OF PHILOSOPHY ALIGARH MUSLIM UNIVERSITY Vs. ALIGARH MUSLIM UNIVERSITY
April 18, 2007
TARUN KUMAR MISHRA Vs. NORTH CENTRAL RAILWAY
March 19, 2007
TARUN KUMAR MISHRA Vs. NORTH CENTRAL RAILWAY
September 7, 2007
TARUN PARMAR Vs. SMALL INDUSTRY SERVICE INSTITUTE
February 5, 2007
TEJ BAHADUR SINGH Vs. EAST CENTRAL RAILWAY
January 4, 2007
TEJ BHAN SACHDEVA Vs. MINISTRY OF RAILWAYS
November 7, 2007
TEJA SINGH Vs. NORTHERN RAILWAY
November 5, 2007
TEK CHAND DHURIA Vs. NORTHERN RAILWAY
November 16, 2007
TINKU MAITRA Vs. SOUTH EASTERN RAILWAY
August 10, 2007
TOKKIR AHMED MULTANI REPRESENTATIVE BHASKAR DARSHAN NEWSPAPER Vs. NORTHERN RAILWAY
August 14, 2007
TOKKIR AHMED MULTANI REPRESENTATIVE BHASKAR DARSHAN NEWSPAPER Vs. NORTHERN RAILWAY MORADABAD DIVISION
July 26, 2007
TORHI SINGH Vs. BHAGINI NIVEDITA COLLEGE
February 27, 2007
TRILOK CHAND Vs. DRM OFFICE NORTHERN RAILWAY
November 22, 2007
TUFFAIL AHMAD KHAN Vs. NORTH EASTERN RAILWAY
May 21, 2007
TUKMAN SINGH Vs. NORTH CENTRAL RAILWAY
November 2, 2007
TUSHAR KANTI PAL Vs. NORTHERN RAILWAY
December 3, 2007
U H JAISWAL Vs. CENTRAL RAILWAY
October 26, 2007
U H SHEIKH Vs. CENTRAL RAILWAY
October 30, 2007
U V RAMANA EDITOR SRI ASHOKA TELUGU MONTHLY Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
January 11, 2007
UDAI PRATAP NARAIN SRIVASTAVA Vs. NATIONAL TEXTILE CORPORATION LIMITED
February 14, 2007
UMA SHANKAR Vs. NORTHERN RAILWAY
December 5, 2007
UMESH KUMAR NEMA Vs. NORTH WESTERN RAILWAY
January 10, 2007
USHA Vs. NORTHERN RAILWAY
December 5, 2007
V D BADI Vs. SOUTH CENTRAL RAILWAY
November 6, 2007
V D BADI Vs. SOUTH CENTRAL RAILWAY
March 12, 2007
V K CHATURVEDI Vs. NORTHERN RAILWAY
July 31, 2007
V K GUPTA Vs. REGISTRAR OF COOP SOCIETIES
April 19, 2007
V K RASTOGI Vs. MUNICIPAL CORPORATION OF DELHI MCD
September 5, 2007
V M SHARMA Vs. NORTHERN RAILWAY
January 5, 2007
V M SHARMA Vs. NORTHERN RAILWAY
February 5, 2007
V P RAI Vs. SOUTH WESTERN RAILWAY
December 3, 2007
V THIRUVENGADANATHAN MANAGING TRUSTEE Vs. SOUTHERN RAILWAY
September 17, 2007
V V SAXENA Vs. RAILWAY BOARD
November 16, 2007
VASANT RAYAPPA CHAVAN Vs. WESTERN RAILWAY
November 21, 2007
VEENA CHAUHAN Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH C S I R
December 7, 2007
VEENA KESHAV RAO MESHRAM Vs. NORTH EASTERN RAILWAY
October 3, 2007
VEENA OSWAL Vs. CANTONMENT BOARD GOLIBAR MAIDAN MINISTRY OF DEFENCE
August 29, 2007
VEENA SIKRI Vs. DEPARTMENT OF PERSONNEL AND TRAINING
May 7, 2007
VEERESH MALIK Vs. LOK SABHA SECTT
April 16, 2007
VEERESH MALIK Vs. MINISTRY OF RAILWAYS
January 22, 2007
VIBHOR DILEEP BARLA Vs. CENTRAL RAILWAY
November 6, 2007
VIBHOR DILEEP BARLA Vs. CENTRAL EXCISE AND CUSTOMS
July 9, 2007
VIGYAN SINGH Vs. PRASAR BHARATI
March 5, 2007
VIJAY S NAIK Vs. CENTRAL BANK OF INDIA
March 5, 2007
VIJAY SINGH Vs. NORTHERN RAILWAY
May 21, 2007
VIJAY V MADNE Vs. CENTRAL RAILWAY
September 21, 2007
VIJENDRA KUMAR RAI Vs. DTE OF SOCIAL WELFARE GNCT
October 1, 2007
VIKAS YADAV Vs. CENTRAL RAILWAY
December 20, 2007
VINAY CHAND GARG Vs. DELHI JAL BOARD
December 6, 2007
VINESH KAWATRA Vs. MCD
March 12, 2007
VINESH KAWATRA Vs. D C SOUTH ZONE M C D
March 22, 2007
VINOD JOSEPH Vs. UNIVERSITY GRANTS COMMISSION
March 8, 2007
VINOD KUMAR DUBEY Vs. NORTH EASTERN RAILWAY
July 17, 2007
VINOD PRAKASH VISHWAKARMA Vs. NORTHERN RAILWAY
January 20, 2007
VINOD SHARMA Vs. ESTATE OFFICE U T
April 11, 2007
VIPIN AGARWAL OATH COMMISSIONER CIVIL COURT Vs. NATIONAL COUNCIL FOR TEACHER EDUCATION
March 16, 2007
VIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER Vs. EAST CENTRAL RAILWAY
June 8, 2007
VIPIN KUMAR AGARWAL EX MUNICIPAL COMMISSIONER DHANBAD MUNICIPALITY Vs. EAST CENTRAL RAILWAY
March 19, 2007
VIRENDRA PRASAD EXECUTIVE ENGINEER Vs. EASTERN RAILWAY
March 19, 2007
VISHAL KEDIA Vs. A B ATHAVALE ASSISTANT OFFICIAL LIQUIDATOR AND CPIO HIGH COURT BOMBAY AND THE OFFICIAL LIQUIDATOR AND APPELLATE AUTHORITY HIGH COURT BOMBAY
April 14, 2007
VISHWAJEET AGRAWAL Vs. DEPT OF SCIENCE AND TECHNOLOGY
May 10, 2007
VISHWANATH PODDAR Vs. CENTRAL VIGILANCE COMMISSION CVC
November 7, 2007
VIVEK V BHATNAGAR Vs. NORTHERN RAILWAY
November 6, 2007
Y SINGH N RAJPUT Vs. K K TRIPATHI COMMISSIONER OF INCOME TAX III AND CPIO AND SHRI R B SINHA CHIEF COMMISSIONER OF INCOME TAX AND APPELLATE AUTHORITY
October 31, 2007
YATINDER NATH RAI S/O LATE SHRI JAYANTI SHARAN RAI Vs. DRM OFFICE NORTHERN RAILWAY
November 6, 2007
YOGEN SHARMA Vs. CENTRAL INSTITUTE OF MEDICINAL AND AROMATIC PLANTS
April 12, 2007
YOGENDRA KUMAR VERMA Vs. MUNICIPAL CORPORATION OF DELHI MCD
November 27, 2007
ZAINULABEDIN Vs. NORTHERN RAILWAY
April 18, 2007