Case Index

Title
Date
A.Rama Rao Vs. Raghunath Patnaik
July 23, 2007
ABANTI BEHERA Vs. COLLECTOR
August 20, 2007
ABDUL SAMAD Vs. MD QUMRUDDIN
July 31, 2007
ABDUL SAMAD Vs. MD. QAMRUDDIN AND ANR.
July 5, 2007
Abdulla Khan Vs. State of Orissa
September 26, 2007
ABHIMANYU BEHERA Vs. STATE OF ORISSA
September 21, 2007
ABHIMANYU MOHAPATRA Vs. STATE
July 11, 2007
ADHUNIK METALIKS LTD Vs. UNION OF INDIA
March 12, 2007
ADIMUL HOSSAIN KHAN Vs. STATE OF ORISSA
October 12, 2007
ADWAIT PRASAD SAHOO Vs. REGIONAL PROVIDENT FUND
April 17, 2007
Agadhu Tareni Vs. Brahmananda Lenka
June 20, 2007
AJAY KUMAR JENA Vs. PRINCIPAL SAINIK SCHOOL
May 18, 2007
AJAYA DALUA Vs. STATE OF ORISSA
August 17, 2007
AJIT PATNAIK Vs. SAMARENDRA SAMANTA
May 18, 2007
AKSHAYA KUMAR NAYAK Vs. STATE OF ORISSA
December 19, 2007
ALEKHA CHANDRA BEHERA Vs. STATE OF ORISSA
August 8, 2007
ALLANA JAGANNATH Vs. SASHANAM LACHANA
July 30, 2007
AMBIKA DIBYA Vs. STATE OF ORISSA
April 2, 2007
AMBIKA GIRLS HIGH SCHOOL Vs. STATE OF ORISSA
July 18, 2007
AMIR MAHAMMAD Vs. SALIMAN BIBI
October 29, 2007
ANANDA PARIDA Vs. MUCHIANI SWAIN
March 14, 2007
ANITA SAHOO Vs. STATE OF ORISSA
April 27, 2007
Anjan Kumar Mohapatra Vs. State of Orissa
February 13, 2007
ANTARAJAMI SHARMA Vs. PADMA BEWA
March 14, 2007
Anurag Ferro Products Pvt.Ltd. Vs. Union of India
September 5, 2007
Anusuya Tripathy Vs. State of Orissa
September 25, 2007
ARAKHITA BEHARA Vs. GANTA SWAIN
May 9, 2007
ARAKHITA NAIK Vs. NARASINGH NAIK
June 18, 2007
ARAT DAS Vs. SAILENDRA KUMAR NAYAK
February 22, 2007
ARATI DAS Vs. STATE OF ORISSA
March 13, 2007
ARIGADA NAIK Vs. STATE OF ORISSA
March 28, 2007
ARNAPURNA TRIPATHY Vs. COMMISSIONER CONSOLIDATION
September 13, 2007
ARUN DUA Vs. UNION OF INDIA
May 18, 2007
Ashish Transport Company Ltd. Vs. Mahanadi Coalfields Limited
September 25, 2007
Ashok Kumar Bharat Kar Vs. Jogeshwar Bharat Kar
March 29, 2007
ASHWINI KU BOHIDAR Vs. SATYENDRANATH DASH
January 18, 2007
Ashwini Kumar Behera Vs. State of Orissa
January 11, 2007
AZIZA EKBAL KHATUN Vs. NARULA HASSAN
April 25, 2007
AZIZA EKBAL KHATUN Vs. HASINA AKHTAR
November 30, 2007
B LALITA PRADHANUNI Vs. JASODA PADHUNUANI
July 4, 2007
B SRINIVAS RAO Vs. STATE OF ORISSA
September 19, 2007
B.Jagga Rao Vs. GRIDCO
March 14, 2007
BABAJI SETH AND ORS. Vs. STATE OF ORISSA
April 18, 2007
BABULI ALIAS RAJKISHORE RANA Vs. PRASANTI ALIAS PURNAMASI RANA
July 7, 2007
BABULI ALIAS RAJKISHORE RANA Vs. PRASANTI ALIAS PURNAMASI RANA
July 27, 2007
BADAL BARIK Vs. STATE OF ORISSA
October 9, 2007
BAIDYANATH MISHRA Vs. STATE OF ORISSA
April 18, 2007
Baisakhi Mohanta Vs. Mangulu Naik
March 15, 2007
Baishnab Charan Moharana Vs. O.S.R.T.C.
July 25, 2007
Bajaj Auto Ltd. Vs. State of Orissa
January 5, 2007
BALAKRUSHNA PARIDA Vs. STATE OF ORISSA
March 15, 2007
Balaram Jena Vs. State of Orissa
April 12, 2007
BALASORE ALLOYS LIMITED Vs. STATE OF ORISSA
April 2, 2007
Baldevjew Endowment Bije at Ichhapur Vs. Commissioner of Consolidation
May 18, 2007
BALLAVA DEVI ALIAS GAJENDRA Vs. BABAJI CHARAN GAJENDRA
October 1, 2007
Banambar Pradhan Vs. State of Orissa
July 31, 2007
Bansi Tyre Services Vs. Orissa Sales Tax Tribunal
October 4, 2007
BANSIDHAR MOHANTY Vs. MADHUSUDAN MOHANTY
January 29, 2007
BANSIDHAR MOHARANA Vs. AREA MANAGER SALES (AUTO LOAN) ICICI BANK, ASSET BRANCH AND SIX ORS.
March 30, 2007
BARAR INDUSTRIES LTD Vs. NAGPUR ENGINEERING CO LTD
May 18, 2007
BASANTA KUMAR MISHRA Vs. STATE OF ORISSA
February 23, 2007
Basanta Kumar Prusty Vs. Krupasindhu Sahu
August 8, 2007
BASANTA KUMAR SWAIN Vs. PRESIDING OFFICER STATE
October 30, 2007
BASANTA KUMARI MOHAPATRA Vs. KUNI DEVI
July 18, 2007
BASANTILATA DASH Vs. UNION OF INDIA
July 13, 2007
BASUDEV SAHOO Vs. SUB COLLECTOR
September 25, 2007
Berhampur Town House Building Cooperative Society Ltd. Vs. Managing Director, Orissa Cooperative Housing Corporation Ltd.
June 19, 2007
Bhabagrahi Sahoo Vs. State of Orissa
March 5, 2007
Bhagaban Barik Vs. Rabindra Sethi
February 12, 2007
BHAGABAN JENA Vs. STATE OF ORISSA
March 14, 2007
BHAGABAN MOHAPATRA Vs. VICE CHANCELLOR ORISSA
September 12, 2007
Bhagheeratha Engineering Ltd. Vs. State of Orissa
August 9, 2007
Bhagyarathi Patnaik Vs. Rama Chandra Swain
October 9, 2007
BHANJA KISHORE PANI Vs. STATE (VIGILANCE)
December 4, 2007
BHASKAR DAS Vs. O S R T C
May 18, 2007
BHASKAR SWAIN Vs. STATE OF ORISSA
July 4, 2007
Bhaskar Swain Vs. Jail
July 4, 2007
BHIKARI NAYAK Vs. STATE OF ORISSA
February 21, 2007
BHIMSEN GOCHHAYAT Vs. REGIONAL MANAGER BANK OF INDIA
March 15, 2007
Bhimsen Nayak Vs. State of Orissa
May 9, 2007
Bhramarabara Nayak Vs. Tahasildar, Nimapada
September 12, 2007
BHUA ALIAS BIJAY MURMU Vs. STATE OF ORISSA
July 31, 2007
BHUSHAN POWER AND STEEL LTD. (FORMERLY KNOWN AS BHUSHAN LTD.) AND ORS. Vs. STATE OF ORISSA AND ANR.
December 14, 2007
BIBEKANANDA MISHRA Vs. STATE OF ORISSA
November 20, 2007
Bibhu Prasad Pattnaik Vs. Kumudini Pattnaik
March 21, 2007
Bibhuti Bhusan Padhi Vs. Shantilata Padhi @ Panda
April 4, 2007
BICHITRA BEHERA Vs. STATE OF ORISSA
April 25, 2007
BICHITRA KUMAR DAS Vs. STATE OF ORISSA
September 7, 2007
BIDYA BHUAN MOHANTY Vs. STATE OF ORISSA
March 1, 2007
BIDYADHAR MISHRA Vs. STATE OF ORISSA
February 8, 2007
BIDYADHAR PALO ALIAS PAL Vs. BISHNUPRIYA PALO
June 19, 2007
BIJAY KUMAR BANERJEE Vs. MALATI BANERJEE
March 30, 2007
Bijay Kumar Nayak Vs. Union of India
July 13, 2007
BIJAYA KUMAR SAHU Vs. STATE OF ORISSA
April 11, 2007
Bijaya Laxmi Nayak Vs. Bhata Kishore Dalai
August 17, 2007
BIJOY DANDASENA AND ORS. Vs. STATE OF ORISSA
September 21, 2007
Bikram @ Bikod Kindo Vs. State of Orissa
April 18, 2007
BIKRAM MAHALI Vs. STATE
December 6, 2007
BIKRAMA KESHARI JENA Vs. STATE OF ORISSA
July 11, 2007
BIMAL LOCHAN DAS Vs. STATE OF ORISSA
May 2, 2007
Binapani Vidyamandir Parichalana Samiti Vs. Srikhetra Sikhya Vikas Parishad
October 12, 2007
Binay Kumar Das @ Khoka and three Vs. State of Orissa
April 3, 2007
Binayak Padhi (Dead) after him Basanti Padhi Vs. Bipra Ch.Sahu
August 1, 2007
BINODINI PATNAIK Vs. STATE OF ORISSA
March 29, 2007
BIRA ALIAS BIRABARA NAIK Vs. SHANTILATA PRADHAN
May 15, 2007
Biraja Kumari Devi @ Purnima Mohanty Vs. Swarnalata Mohapatra
August 10, 2007
BIRAJA SANKAR MISHRA Vs. UMA MITRA
January 12, 2007
Biranchi Das Vs. State of Orissa
January 25, 2007
BIRANCHI KUMAR AICH Vs. STATE OF ORISSA
December 19, 2007
BIRANCHI PRADHANI Vs. STATE OF ORISSA
August 13, 2007
BISWANATH DAS Vs. DEBIKARANI MISRA
March 21, 2007
Biswanath Gochhayat Vs. Mayadhar Parhi
July 5, 2007
BISWANATH MOHANTY Vs. STATE OF ORISSA
May 4, 2007
Biswarup Kar Vs. Asharanai Mishra
March 21, 2007
BRAJA SUNDAR DAS Vs. CHAIRMAN CUM MANAGING
May 7, 2007
BRAJABANDHAN MOHAPATRA Vs. SASANKA SEKHAR SENAPATI
June 27, 2007
BRAJARAJ DAS ALIAS DR BRAJA Vs. PYARIMOHAN MOHAPATRA
October 12, 2007
BRAJASUNDAR PATNAIK Vs. GOVERNMENT OF ORISSA
December 19, 2007
Branch Manager, United India Insurance Co.Ltd. Vs. Pradeep Harizan
June 29, 2007
BRANH MANAGER ORIENTAL INSURANCE CO LTD Vs. KUMARI PALAI
February 8, 2007
BRUNDABAN JENA Vs. STATE OF ORISSA
November 16, 2007
Brundaban Naik Vs. Panchu Naik
September 19, 2007
Brundaban Sahoo Vs. Bipin Behari Das
October 1, 2007
BULANI SWAIN Vs. SPECIAL LAND ACQUISITION
May 3, 2007
Capt.Pramod Chandra Mishra Vs. State of Orissa
January 18, 2007
CH. SIMANCHAL PATRA Vs. STATE OF ORISSA AND ORS.
December 14, 2007
Chaitaram Banjara Vs. State of Orissa
February 7, 2007
CHAKU KHADIA Vs. STATE OF ORISSA
June 20, 2007
CHAMBARA SOY Vs. STATE OF ORISSA
October 3, 2007
CHANDRA CHUDAMANI PATNAIK Vs. STATE OF ORISSA
July 31, 2007
CHANDRAMANI JENA Vs. STATE OF ORISSA
August 23, 2007
CHANDRASEKHAR MOHANTY Vs. STATE OF ORISSA
August 17, 2007
CHARIA PATRA & BHAKTA PATRA Vs. STATE OF ORISSA
June 30, 2007
CHELLI CHINNODU Vs. CHELLI KANTHAMMA
July 6, 2007
Chintamani Dyan Samantray Vs. Triguna Tito Deb
March 13, 2007
CHINTAMANI NAIK Vs. SUBHADRA NAIK
January 4, 2007
CHINTAMONI DAS Vs. JOINT COMMISSIONER
September 13, 2007
Chittaranjan Mallick Vs. State of Orissa
August 3, 2007
CHITTARANJAN MOHANANDIA Vs. STATE OF ORISSA
December 19, 2007
Chittaranjan Sahu Vs. The Chancellor, Utkal University
February 2, 2007
Classic Super Construction Vs. State of Orissa
May 2, 2007
CLASSIC SUPER CONSTRUCTION Vs. STATE OF ORISSA AND ORS.
December 14, 2007
COLLECTOR Vs. RAMA CHANDRA SARANGI
September 28, 2007
COMMISSIONER KENDRIYA Vs. BISWANATH PAUL
December 19, 2007
D CH GURUVALU SON AND CO Vs. SALES TAX OFFICER
November 28, 2007
DABA ALIAS SUDARSAN DAS Vs. STATE OF ORISSA
February 28, 2007
DAMODAR MOHAPATRA Vs. STATE OF ORISSA
November 28, 2007
DANDA NAIK Vs. STATE OF ORISSA
July 12, 2007
Dandapani Sahoo Vs. Harapriya Bisoi
January 10, 2007
DANDAPANI SAHU Vs. BUDHURAM LOHAR
January 10, 2007
DASARATHI SAHUKAR Vs. STATE OF ORISSA
May 16, 2007
DASH AGENCY Vs. SALES TAX OFFICER ASSESSMENT
May 10, 2007
DASRU ALIAS DOLAMANI PATRA ALIAS BHUE Vs. STATE OF ORISSA
May 11, 2007
DEBASIS JENA Vs. RAJENDRA KUMAR DAS
October 12, 2007
Debasmita Mohanty Vs. Ranjita Mohanty
January 16, 2007
DEBENDRANATH KAR Vs. STATE OF ORISSA
November 6, 2007
DEBENDRANATH KAR (SINCE DECEASED) AND AFTER HIM L.RS. SMT. BHARATI KAR AND ORS. Vs. STATE OF ORISSA AND ORS.
November 5, 2007
Debraj Tuli Vs. Secretary, Government of India, Central Public Works Department, New Delhi
September 27, 2007
DEEPAK KUMAR SINGH Vs. CONVENOR P G MEDICAL SELECTION COMMITTEE 2007
April 12, 2007
Dhadi Mallik and 7 Vs. Maheswar Rout and 31
September 24, 2007
Dhani @ Dhaneswar Sahu Vs. State of Orissa
September 7, 2007
DIBAKAR BEHRA Vs. PADMABATI BEHRA
November 23, 2007
Dibakar Daleya (Crl.A.158/2001) Suman Ratnakar Daleya Vs. State of Orissa
July 17, 2007
DILIP KUMAR PATRO Vs. M GOPIKRISHNA RAO
August 31, 2007
DILLIP KUMAR SAHOO Vs. STATE OF ORISSA
November 14, 2007
DILLIP KUMAR SAMAL Vs. STATE OF ORISSA
September 25, 2007
Dinabandhu Sarangi Vs. State of Orissa
September 12, 2007
DISARI SANYASI Vs. MATAM CHILPA HAVING DIED DHANA
November 6, 2007
District Collector representing State of Orissa and also in his capacity as Collector Vs. Nirupama Behera
February 14, 2007
DIVISIONAL MANAGER Vs. MUKTAMANI PREM
December 5, 2007
DIVISIONAL MANAGER Vs. SUBASH CHANDRA SWAIN
July 4, 2007
DIVISIONAL MANAGER ORIENTAL Vs. ISWAR MOHAPATRA ALIAS NAHAK
February 22, 2007
DIVISIONAL MANAGER ORISSA Vs. NABATI NAIK
April 4, 2007
DIVISIONAL MANAGER THE NEW INDIA Vs. STATE OF ORISSA
November 22, 2007
Divisional Manager, National Insurance Co.Ltd. Vs. Manorama Sahu
June 26, 2007
Divisional Manager, Oriental Insurance Co.Ltd. Vs. Judhistir Gochhayat
April 26, 2007
Divisional Manager, The New India Assurance Co.Ltd. Vs. Mitradatta Mishra
September 21, 2007
DOKI SURYA PRAKASH RAO Vs. GOPAL KRISHNA DOLAI
June 18, 2007
DORIS JAO Vs. ORISSA TOURISM DEVELOPMENT
October 1, 2007
DOUGHLAS GARDEN WILSON Vs. NONE
May 4, 2007
Dulal Chandra Barik Vs. P.R.S.Oberoi
March 14, 2007
Dulla alias Bidu Hansda Vs. Jail
April 30, 2007
DURYODHAN DAS Vs. PRAFULLA KUMAR DAS
September 19, 2007
DURYODHAN PRADHAN Vs. STATE
March 1, 2007
ECP INFOTECH Vs. STATE OF ORISSA
January 10, 2007
EXECUTIVE ENGINEER Vs. BICHITRANANDA BEHERA
September 21, 2007
Executive Engineer (Electrical Supply) Bhanjanagar Electrical Division Vs. Osha Pradhan
September 26, 2007
EXECUTIVE ENGINEER SUNDERGARH IRRIGATION DIVISION Vs. GOKUL CHANDRA KANUNGO
January 9, 2007
FARIDABAD GURGAON MINERALS Vs. ORISSA MINING CORPORATION LTD
July 12, 2007
Food Corporation of India Vs. Angul, Regional Co-operative Marketing Society Limited.
September 18, 2007
G GAURI SANKAR Vs. STATE OF ORISSA
January 18, 2007
G SAMBHU RAO Vs. STATE OF ORISSA
January 10, 2007
GAJENDRA BEHERA Vs. SECRETARY BALASORE BHADRAK
January 4, 2007
Ganesh Mallik and six Vs. Upendra @ Rupa Rout and fifteen
January 9, 2007
Ganesh Pasupalak Vs. Lakmeswari Devi
November 23, 2007
GANGADHAR BEHERA Vs. STATE OF ORISSA
August 31, 2007
GANI BEHERA Vs. STATE OF ORISSA
September 28, 2007
GANPAT LAL PAWAN KUMAR Vs. STATE OF ORISSA
April 11, 2007
GEETA PATRA Vs. BIRAKISHORE MOHAPATRA
June 20, 2007
GELLI DEI Vs. ORISSA LIFT IRRIGATION
July 12, 2007
GENERAL SECRETARY PETROLEUM Vs. UNION OF INDIA
October 29, 2007
Gethal Bhoi Vs. State of Orissa
May 18, 2007
GHANASHYSM PARIDA Vs. STATE
August 9, 2007
GHANSYAM BEHERA Vs. STATE OF ORISSA
July 12, 2007
GIRIJA SANKAR DWIBEDI Vs. SOMANATH DWIBEDI
September 14, 2007
GOBINDA CHANDRA BARAL Vs. KALAHANDI ANCHALIKA GRAMYA BANK
December 3, 2007
GOBINDA DADIA @ DHANA Vs. STATE OF ORISSA
November 19, 2007
GODABARI SAHU Vs. STATE OF ORISSA
February 12, 2007
GODABARI SAHU Vs. STATE OF ORISSA
December 21, 2007
GOKULANANDA DUBEY Vs. STATE OF ORISSA
December 19, 2007
GOLAM MOHAMMAD Vs. SK FAKIR
December 21, 2007
GOLEKHA BEHARI SENAPATI Vs. DEBDAS MANSINGH
January 16, 2007
GOPINATH NAIK Vs. STATE OF ORISSA
July 4, 2007
GOURANGA AND GOURANGA CH POTHAL Vs. ANANTA CH POTHAL
September 27, 2007
GOURANGA CHARAN SETHY Vs. STATE OF ORISSA
October 31, 2007
GOURANGA DAS Vs. TAHASILDAR BALIAPAL
November 8, 2007
GOVERNING BODY PALSAMA Vs. COUNCIL OF HIGHER SECONDARY
January 5, 2007
Governing Body, Palsama +2 College, represented by its Secretary Vs. Council of Higher Secondary Education, Orissa represented by its Secretary
January 5, 2007
GRID CORPORATION OF ORISSA LIMITED Vs. MADHYA PRADESH ELECTRICITY BOARD
December 6, 2007
GULA Vs. STATE OF ORISSA
January 10, 2007
Gula @ Dibya Lochan Nath Vs. State of Orissa
October 1, 2007
Gulei @ Golap Samal Vs. Shaikh Saffiqueuddin
June 18, 2007
Guria Sahoo Vs. State of Orissa
September 7, 2007
Guru Charan Patnaik Vs. Consolidation Commissioner, Orissa
July 30, 2007
GURU MAJHI Vs. STATE OF ORISSA
May 11, 2007
HANSHA DAYALU Vs. ORISSA FOREST DEVELOPMENT
December 19, 2007
HAPAN BASKE ALIAS HANSDA Vs. STATE OF ORISSA
February 1, 2007
HARA PARBATI THAKURANI Vs. COMMISSIONER OF ENDOWMENTS
October 12, 2007
HARACHAND NAYAK Vs. RAMAMANI MOHAPATRA
April 16, 2007
Harekrushna Samal Vs. Suryamani Beura
April 25, 2007
HARI MOHAN BEHERA Vs. STATE BANK OF INDIA
January 9, 2007
HARIA BHOI Vs. SHANTILATA PATTNAIK
March 30, 2007
Harihar Panigrahi Vs. Commissioner, Consolidation
June 18, 2007
HARIHAR SAHOO Vs. STATE OF ORISSA
May 3, 2007
HEMANT KUMAR SAHOO Vs. STATE OF ORISSA
May 18, 2007
HEMANTA KUMAR ROUT Vs. STATE OF ORISSA
June 21, 2007
HEMANTA KUMAR TRIPATY Vs. UNION OF INDIA
October 11, 2007
HEMANTA MOHARANA Vs. STATE OF ORISSA
December 21, 2007
HI TEK POWERCON PVT LTD Vs. ASST COMMISSIONER
February 8, 2007
Himansu Bhusan @ Sekhar Sahoo Vs. Satyabhama Nayak
August 31, 2007
HRUSHIKESHA SEN Vs. GOVERNOR RESERVE BANK OF INDIA
January 3, 2007
IN THE MATTER OF PROBATE MISC. CASE NO. 8 OF 2003 FILED BY DOUGHLAS GARDEN WILSON Vs. XYZ
May 4, 2007
INDIAN CHARGE CHROME PVT LTD Vs. SALES TAX OFFICER
January 18, 2007
INDIAN LATEX FIBRE CORPORATION Vs. COMMISSIONER OF SALES TAX
July 27, 2007
INDIAN TEA PROVISIONS LTD Vs. HOTEL
August 17, 2007
INDIANA CONVEYORS LTD Vs. INDIAN RARE EARTHS LTD
April 26, 2007
INDIRA ENGLISH MEDIUM SCHOOL AND ANR. Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANR.
December 11, 2007
INDRAJEET NAIK Vs. BRAHMAPUTRA GOPINATH MAHAPRABHU
January 5, 2007
ISWAR JUANGA Vs. STATE OF ORISSA
June 29, 2007
Jaga Das Vs. State of Orissa
March 20, 2007
JAGANMAYA MISHRA Vs. STATE OF ORISSA
December 13, 2007
JAGANNATH MOT Vs. RUSHIKULYA GRAMYA BANK
August 31, 2007
Jagannath Nayak Vs. Laxminarayan Thakur
November 19, 2007
Jagannath Temple Managing Committee, Jagannath Temple, Puri Vs. Commissioner of Income Tax, Bhubaneswar “Ayakar Bhaban”, Rajaswa Vihar, Bhubaneswar
October 11, 2007
JAGDISH CHANDRA KANUNGO Vs. STATE OF ORISSA
April 13, 2007
Jaibun Nisha Bibi (dead) and after her Talemun Nisha Vs. Sk.Amzad Ali (dead) and after him Hasratun Bibi
April 11, 2007
JAKIR HUSSAIN Vs. STATE OF ORISSA
May 11, 2007
JANMEJAYA MOHAPATRA Vs. STATE OF ORISSA
September 28, 2007
JASODA BEHERA Vs. STATE
April 13, 2007
JATINDRANATH NAYAK Vs. PRESIDING OFFICER, LABOUR COURT ORISSA AND ORS.
June 18, 2007
Jayantibala Sahoo Vs. State of Orissa
February 12, 2007
Jayantibala Sahoo Vs. State of Orissa
March 6, 2007
Jeetendra Mohan Bebortha Vs. State of Orissa
May 2, 2007
JITENDRA KISHORE BAGHASINGH Vs. STATE OF ORISSA
November 30, 2007
JOGENDRA BHOI Vs. STATE OF ORISSA
January 17, 2007
JOGENDRA MAJHI Vs. JAHAJA BALIARSINGH
April 17, 2007
Jogi @ Jogendra Swain Vs. State of Orissa
October 9, 2007
JUGAL KISHORE BEHERA Vs. STATE OF ORISSA
October 12, 2007
JUGAL KISHORE NAYAK Vs. AUTHORISED
August 16, 2007
JUJESTHI BHOI Vs. STATE OF ORISSA
September 27, 2007
JUSTICE DEBENDRA MOHAN PATNAIK Vs. STATE OF ORISSA
July 31, 2007
JYOTI PRAKASH NAYAK Vs. UNION BANK OF INDIA
March 15, 2007
JYOTSNARANI MISHRA Vs. PURNA CHANDRA MISRA
June 18, 2007
K C PRADHAN Vs. ARUN KUMAR DUTTA
November 20, 2007
K P MOHAPATRA Vs. STATE OF ORISSA
July 31, 2007
KAILASH CHANDRA MOHANTY Vs. STATE OF ORISSA
November 13, 2007
KALANDI MALLICK Vs. STATE
May 16, 2007
Kalandi Mallik Vs. Sricharan Sethy
August 16, 2007
Kalia alias Alok Kumar Das Vs. District Magistrate, Dhenkanal
June 26, 2007
Kalia Barik Vs. Tikeswar Deo
February 5, 2007
Kalinga Mining Corporation Vs. Arbind Construction Company Pvt.Ltd.
January 24, 2007
KALINGA MINING CORPORATION Vs. UNION OF INDIA
August 31, 2007
KALINGA MINING CORPORATION Vs. ARBIND CONSTRUCTION COMPANY PVT
January 4, 2007
KALPANA MANDAL Vs. STATE OF ORISSA
February 2, 2007
Kamal Lochan Das Vs. State of Orissa
May 18, 2007
KAMALAKANTA GIRI Vs. ATULA KUMAR GIRI
June 18, 2007
KANCHANA BADASETH Vs. UNION OF INDIA
July 31, 2007
KANDRA ALIAS BUDHRAM SUNAR Vs. STATE OF ORISSA
March 13, 2007
KANDRU MURMU Vs. STATE OF ORISSA
June 19, 2007
Kanhu Charan Barik Vs. Orissa State Board of Pharmacy, Bhubaneswar
September 14, 2007
KANKA SINGH Vs. STATE OF ORISSA
November 16, 2007
Kartik Chandra Pradhan Vs. Director General, Central Industrial Security Force, Ministry of Home Affairs and three
July 10, 2007
Kartika Roul Vs. State of Orissa
December 7, 2007
KARUNAKAR LENKA Vs. BABAJI CHARAN LENKA
March 21, 2007
KASEL DAS AND ANR. Vs. STATE OF ORISSA
November 21, 2007
Kasinath Behera Vs. Commissioner of Consolidation
June 18, 2007
Kasinath Behera Vs. State of Orissa
February 2, 2007
KASINATH SAHOO Vs. STATE OF ORISSA
December 17, 2007
KEDAR CHARAN DEHURY Vs. STATE OF ORISSA
February 15, 2007
KESHAB CHANDRA GARANAIK Vs. STATE OF ORISSA
October 29, 2007
KESHAB PATRA Vs. STATE OF ORISSA
July 19, 2007
KESHAB SAHU Vs. NAKULA SAHU
May 14, 2007
KESHABA NAIK Vs. STATE OF ORISSA
April 4, 2007
Khira Sahuani Vs. Baji Sahu
July 17, 2007
Kiranmayi Mishra Vs. State of Orissa
October 12, 2007
Kishore Kumar Sahoo Vs. Lafarge India Pvt.Ltd.
September 7, 2007
KISHORI DASH Vs. STATE OF ORISSA
November 27, 2007
KJSL-Utkal (JV), a joint venture of M/s.Karamjeet Singh & Co.Ltd.,M/s.Utkal Highways Vs. Mahanadi Coalfields Ltd.
October 11, 2007
KNOWEDGE TRUST Vs. STAT EOF ORISSA
October 1, 2007
Kora Das Vs. State of Orissa
February 14, 2007
KORP GEMS INDIA PVT LIMITED Vs. SURAJ PRODUCTS LTD
June 19, 2007
Kota Sundara Rao Vs. Vaisyaraju Sanyasi Raju
September 20, 2007
KRUSHAN CH PANDA Vs. STATE OF ORISSA
July 12, 2007
KRUSHNA CHANDRA MOHANTY Vs. STATE OF ORISSA
April 13, 2007
Krushna Chandra Nayak Vs. Orissa Sanitary Mart, represented through its Managing Partner
June 20, 2007
Krushna Dhansena @ Krishna Dhansena Vs. Managing Director, Mahanadi Coalfields Ltd.
July 12, 2007
Kshemanidhi Panda (dead) after him Pratap Kumar Panda Vs. Sabita Biswal
April 4, 2007
KSHETRAMOHAN DWARY Vs. SUB DIVISIONAL
January 10, 2007
KSHYEMA KARAN GIRI Vs. STATE OF ORISSA
August 24, 2007
Kula @ Kulamani @ Kulabandhu Suna Vs. State of Orissa
May 2, 2007
KUNA ALIAS SANJAYA BEHERA Vs. STATE OF ORISSA
November 7, 2007
KURIL TIRIA Vs. STATE OF ORISSA
February 26, 2007
L A COLLECTOR Vs. SARAT CHANDRA SATPATHY
November 8, 2007
L G ELECTRONICS INDIA LTD Vs. STATE OF ORISSA
January 5, 2007
Ladu Kishore Pradhan Vs. State of Orissa
May 2, 2007
LAJWANTI TRADERS Vs. SALES TAX OFFICER
May 10, 2007
Lala Bhagat Charan Ray Vs. Lala Prafulla Kumar Ray
November 26, 2007
LAMBODAR BEHERA Vs. STATE OF ORISSA
January 5, 2007
LAND ACQUISITION COLLECTOR Vs. SITA DEL
May 3, 2007
Land Acquisition Collector, Upper Indravati Project, At-Kusumkhunti, Dharamgarh Vs. Dwarika Prasad Jain
July 5, 2007
LAND ACQUISITION OFFICER Vs. DASA GOUD
August 9, 2007
LAND ACQUISITION OFFICER Vs. MUKUNDA DOMB
August 9, 2007
LAND ACQUISITION OFFICER Vs. SANATAN NAYAK
April 5, 2007
Land Acquisition Officer Vs. Anakar Bag
August 9, 2007
Land Acquisition Officer Vs. Uttareswar Mahaprabhu
August 3, 2007
Land Acquisition Officer, Sambalpur Vs. Tankadhar Padhan
July 5, 2007
Land Acquisition Zone Officer Vs. Gokula Behera
May 18, 2007
Land Acquisition Zone Officer Vs. Ramesh Behera
May 18, 2007
LAND ACQUISITION ZONE OFFICER Vs. BUTA BEHERA
August 30, 2007
LAND ACQUISITION ZONE OFFICER Vs. BANAMBAR MAJHI
April 5, 2007
LAND ACQUISITION ZONE OFFICER Vs. DHOBANI SAHU
May 3, 2007
LAND ACQUISITION ZONE OFFICER Vs. BRUSABHA PRADHAN
April 26, 2007
Land Acquisition Zone Officer, Talcher-Sambalpur Rail Link, Angul Vs. Dayanidhi Pradhan
March 28, 2007
Lark Book Publishers, Bhubaneswar Vs. Girija Nandini Praharaj
June 19, 2007
LARSEN AND TOUBRO LIMITED Vs. STATE OF ORISSA
October 11, 2007
Lilima Nayak Vs. State of Orissa
February 5, 2007
LINGARAJ SARAF Vs. AKHAYA KUMAR SARAF
June 20, 2007
LIPIKA TUNGA MR TIMIRA BARAN Vs. STATE OF ORISSA
November 7, 2007
LOKANATH BISWAI Vs. UNION OF INDIA
September 25, 2007
Lokanath Sahoo Vs. Thuri Bewa
June 18, 2007
M V D PRASAD Vs. REPUBLIC OF INDIA
September 7, 2007
Maa Jagadamba Traders Vs. Goodlass Nerolac Paints
April 16, 2007
MADAN MAJHI Vs. STATE OF ORISSA
June 19, 2007
MADDI SREERAMULU Vs. STATE OF ORISSA
September 10, 2007
MADRAS CEMENT LTD Vs. STATE OF ORISSA
April 13, 2007
Mahamaya Samal Vs. Droupadi Samal
May 16, 2007
MAHAMMAD AHASAN USHMANI Vs. REPUBLIC OF INDIA
October 3, 2007
Mahammad Ahasan Ushmani Vs. Republic of India
March 10, 2007
MAHANADI COALFIELDS LTD Vs. RAWANI CONSTRUCTIONS
February 22, 2007
Mahanadi Coalfields Ltd. Vs. Shyamlal Agrawal
June 26, 2007
Mahendra Kumar Mohanty Vs. Collector, Khorda
July 5, 2007
MAHESH JAIN Vs. OSWAL CHEMICALS ANDFERTILIZERS LTD
February 1, 2007
MAHESHWAR SINGH Vs. RADHAMADHAB JEW THAKUR
June 18, 2007
Maheshwar Tandi Vs. State of Orissa
February 7, 2007
MAHESWAR BEHERA Vs. RADHASHYAM BEHERA
January 15, 2007
MAHESWAR JETHI Vs. STATE OF ORISSA
November 30, 2007
MAINA TANDIA Vs. ELECTION OFFICER CUM B D O
December 19, 2007
MALATI ALIAS MALAPRABHA SAHOO Vs. HARAPARBATI THAKUR
March 15, 2007
MALIA ALIAS ABHIMANYU DAS Vs. STATE OF ORISSA
December 19, 2007
MAMTAZ SHARIFF Vs. UNITED BANK OF INDIA
November 27, 2007
Management of Director, Microwave (Maintenance) Vs. Workmen represented through the President, Orissa Telecom Microwave Mazdoor Sangh
June 22, 2007
Management of Hirakud Dam Project Vs. Presiding Officer, Labour Court, Sambalpur
June 18, 2007
Management of M/s.Andhra Bank Vs. Presiding Officer, Industrial Tribunal, Orissa
June 28, 2007
MANAGEMENT OF REGIONAL PLANT Vs. WORKMEN OF REGIONAL PLANT
May 2, 2007
MANAGING DIRECTOR WOODBURN DVELOPERS AND BUILDERS PVT LTD Vs. DEBAMAYA PANIGRAHI
May 3, 2007
Managing Director, Transport Corporation of India Ltd. Vs. Haimabati Sarangi
March 14, 2007
MANAGOBINDA KISHAN Vs. STATE OF ORISSA
July 18, 2007
MANAGOBINDA SAHOO Vs. STATE OF ORISSA
November 2, 2007
MANAS KUMAR MATAGAJA SINGH Vs. NAMITA MATAGAJA SINGH
November 14, 2007
Manas Ranjan Tripathy Vs. State of Orissa
July 27, 2007
MANGULI PRADHAN AND BRAJABANDHU Vs. STATE OF ORISSA
June 20, 2007
MANMOHAN LAL Vs. STATE OF ORISSA
September 5, 2007
Manmohan Patel Vs. The State Election Commissioner
March 7, 2007
MANOJ KUMAR BASATRAY Vs. STATE OF ORISSA
July 31, 2007
MANOJ KUMAR PANDA Vs. ORISSA AIR PRODUCTS LTD
November 16, 2007
MANORANJAN KHATUA Vs. MAHANADI COAL FIELD LTD
September 12, 2007
Manoranjan Nayak Vs. Regional Transport Officer, Sambalpur
January 22, 2007
MANU KUMAR DEB Vs. STATE OF ORISSA
November 20, 2007
MARKANDA CHARAN SAHOO Vs. L A COLLECTOR
October 11, 2007
MAYUR BISCUITS CO. (P) LTD Vs. SALES TAX OFFICER
September 11, 2007
MD AYUB KHAN ALIAS YUNUS KHAN Vs. STATE OF ORISSA
June 18, 2007
MEERA PIRI Vs. STATE OF ORISSA
August 8, 2007
MEGHANAD BHAINSAL Vs. STATE OF ORISSA
October 12, 2007
MESCO KALINGA STEEL LIMITED Vs. ORISSA INDUSTRIAL
October 30, 2007
Mewa Lal Bhagat Vs. Vice-Chairman, Cuttack Development Authority
August 31, 2007
Mohammed Rahemat Ali Khan Vs. Broadcasting Corporation of India
March 29, 2007
Mohanty Traders Vs. State of Orissa
February 14, 2007
MOSHEB AHEMED SIDIK Vs. REGIONAL TRANSPORT AUTHORITY
November 16, 2007
MOUNABATI JENA Vs. STATE OF ORISSA
October 5, 2007
MRUTUNJAYA NYAK Vs. STATE OF ORISSA
July 16, 2007
Mudgar Pradhan Vs. Mahanadi Coal Fields
August 22, 2007
MULLUPUDI SAI BABA @ MULLUPUDI SAI Vs. SRI BRAHMAPURA GOPINATH MAHAPRABHU AND ORS.
January 5, 2007
Muralidhar Naik Vs. State of Orissa
July 20, 2007
MURLIDHAR SATPATHY Vs. STATE OF ORISSA
April 10, 2007
Naba @ Nabakishore Behera Vs. Harihar Behera
May 16, 2007
Nabaghana @ Ghanashyam Digal Vs. State
May 10, 2007
Nabakishore Pradhan Vs. Orissa Administrative Tribunal
March 23, 2007
NAGARJUNA PATNAIK Vs. JAYKAY CONSTRUCTION
January 4, 2007
NAKUL SAHU Vs. STATE OF ORISSA
March 15, 2007
NAKULA DALAI Vs. STATE OF ORISSA
April 11, 2007
NAKULA MALLIK Vs. STATE OF ORISSA
February 22, 2007
Nakula Nayak Vs. Debaraj Nayak
August 30, 2007
Namita Nayak @ Namita Kumari Nayak Vs. State of Orissa
February 23, 2007
Nanda Kishore Singh Vs. State of Orissa
March 13, 2007
NANTU @ NARAYAN GHOSH Vs. STATE OF ORISSA
September 4, 2007
NARAYAN GOPE Vs. ORISSA FOREST DEVELOPMENT
September 27, 2007
NARAYAN MALLICK Vs. UNION OF INDIA
August 31, 2007
NARAYAN PRADHAN Vs. STATE OF ORISSA
March 7, 2007
NARENDRA KUMAR JENA Vs. STATE OF ORISSA
February 13, 2007
NARENDRA KUMAR MISHRA Vs. UTKAL UNIVERSITY OF CULTURE
December 5, 2007
Narendra Nath Panda Vs. Union of India
July 31, 2007
NATABAR MAJHI Vs. BATA MAJHI
August 31, 2007
NATIONAL ALUMINIUM COMPANY LTD Vs. DOABA INDUSTRIAL AND TRADING CO P LTD
August 3, 2007
NATIONAL INSURANCE CO LTD Vs. BENUDHAR UPADHYA
January 25, 2007
NATIONAL INSURANCE CO LTD Vs. SARADA PATRA
January 11, 2007
NATIONAL INSURANCE CO LTD Vs. SARALA PASAYAT
April 25, 2007
NATIONAL INSURANCE CO LTD Vs. GATIKRUSHNA SAHU
May 18, 2007
National Insurance Co.Ltd. Vs. Sakti Behera
June 18, 2007
National Insurance Co.Ltd. Vs. Susanti Rout
June 18, 2007
National Insurance Company Ltd. Vs. Pramila Panda
June 29, 2007
Nawal Kishore Lodha Vs. State of Orissa
February 21, 2007
Nayimul Hasan Vs. Peer Hazarat Laskari Mastan Sahed
February 14, 2007
NEW INDIA ASSURANCE CO LTD Vs. KUNIKA OJHA
December 13, 2007
NEW INDIA ASSURANCE CO LTD Vs. SERIA PING D/O LATE INDRA PING
September 24, 2007
NEW INDIA ASSURANCE CO LTD Vs. BANITA MEHER
May 2, 2007
NEW INDIA ASSURANCE CO LTD Vs. KALIA BEHERAQ
March 21, 2007
New India Assurance Co. Vs. Tulu Jena
June 18, 2007
New India Assurance Co.Ltd. Vs. Smita Mishra
July 11, 2007
New India Assurance Co.Ltd. Vs. Sujit Barisal
July 27, 2007
New India Assurance Co.Ltd. Vs. Basanta Manjari Samal
February 21, 2007
NEW INDIA ASSURANCE COMPANY Vs. KUNDAN SINGH
February 22, 2007
New India Assurance Company Ltd. Vs. Pandava Charan Lenka
January 18, 2007
New India Assurance Company Ltd., represented through its Divisional Manager Vs. Assia Bibi
April 27, 2007
NIBEDITA ROUT Vs. MITARANI BHUTIA
November 23, 2007
Nilachal Service Station, Grand Road, Puri Vs. Presiding Officer, Labour Court, Goutam Nagar, Bhubaneswar
September 10, 2007
NILACHANL SERVICE STATION Vs. PRESIDING OFFICER LABOUR COURT
September 10, 2007
Nilagiri Adibasi Sarana Socio Education,Cultural Association Vs. State of Orissa,five
October 8, 2007
NILASAILA NAYAK Vs. AUTHORIZED
April 13, 2007
NIRA ALIAS NIRANJAN JENA Vs. STATE OF ORISSA
December 14, 2007
NIRANJAN DAS Vs. UNION OF INDIA
January 18, 2007
NIRANJAN DAS Vs. ASST. GENERAL MANAGER,
November 30, 2007
NIRANJAN NAYAK Vs. STATE OF ORISSA
June 29, 2007
Nisar Ansari Vs. State of Orissa
July 31, 2007
NISHAMANI BEWA Vs. NARAYAN SETHI
March 14, 2007
NITYANANDA DAS Vs. PREMANANDA DAS
February 28, 2007
NRUSINGHA CHARAN JENA Vs. STATE OF ORISSA
November 14, 2007
OIL India Ltd. Vs. Commissioner, Commercial Taxes, Orissa
March 8, 2007
OPEN LEARNING SYSTEMS Vs. STATE OF ORISSA
January 18, 2007
ORIENT INSURANCE COMPANY LTD Vs. UKIA GURU
February 22, 2007
Orient Paper Mills Vs. Orissa State Electricity Board
March 16, 2007
ORIENTAL INSURANCE CO LTD Vs. PRIYABALA ROY
September 26, 2007
ORIENTAL INSURANCE CO LTD Vs. PRIYABALA ROY
September 28, 2007
ORIENTAL INSURANCE CO LTD Vs. ISWAR MOHAPATRA ALIAS NAYAK
February 22, 2007
ORIENTAL INSURANCE CO LTD Vs. MISIN JENA
May 2, 2007
ORIENTAL INSURANCE CO LTD Vs. RABINDRA MANDAL
May 18, 2007
ORIENTAL INSURANCE CO LTD Vs. NATABAR BISWAL
June 20, 2007
Oriental Insurance Co.Ltd. Vs. Manas Barik
April 9, 2007
Oriental Insurance Co.Ltd. Vs. Laxmi Pradhan
June 25, 2007
ORIENTAL INSURANCE COMPANY Vs. HEMALATA BEWA
February 23, 2007
Oriental Insurance Company Limited Vs. Mohan Das
August 17, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. BIJAYALAXMI TRIPATHY
April 5, 2007
Oriental Insurance Company Ltd. Vs. Niharika Mohapatra
July 11, 2007
Oriental Insurance Company Ltd. Vs. Rushi Pradhan
July 5, 2007
ORISSA MANGEMENT COLLEGES ASSOCIATION Vs. STATE OF ORISSA
May 18, 2007
ORISSA MINING CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
January 18, 2007
ORISSA OLYMPIC ASSOCIATION Vs. STATE OF ORISSA
November 14, 2007
Orissa Power Generation Corporation Ltd. Vs. Conciliation Officer-cum-Asst.Labour Commissioner, Bhubaneswar
November 12, 2007
Orissa State Cooperative Marketing Federation Ltd. Vs. Prahallad Chandra Mohanty
June 19, 2007
P CHINAYA Vs. STATE OF ORISSA
April 25, 2007
P.Anand Rao Vs. Union of India
August 2, 2007
P.Pandu Ranga Rao Vs. Presiding Officer, Labour Court
June 18, 2007
PADMA CHARAN NAHAK Vs. STATE OF ORISSA
January 18, 2007
Padmabati Sahoo Vs. Jadumani Behera
June 18, 2007
PANCHA TIRTHA SEBAYAT SABUTA Vs. SRI GAJAPATI MAHARAJA
July 12, 2007
PANKAJBASINI DEBI Vs. COLLECTOR TAHASILDAR S D M
November 6, 2007
PARADEEP PHOSPHATES LIMITED Vs. CHIEF COMMISSIONER
November 1, 2007
PARAMANANDA SAHU, S/O. LAXMAN SAHU AND BHAGBAN SAHU, S/O. PARAMANANDA SAHU Vs. RAMACHANDRA SAHU, S/O. DAYANIDHI SAHU
July 20, 2007
PARSURAM DHAL Vs. STATE
April 27, 2007
Parsuram Parida Vs. State of Orissa
January 9, 2007
PATITAPABAN PRUSTY Vs. MADHAB CHARAN KHUNTIA
July 13, 2007
PENGUIN TRADING AND AGENCIES LTD Vs. STATE OF ORISSA
April 11, 2007
PHANIBHUSAN RATH Vs. SADASIVA DASH ALIAS SADAN ALIAS SADA DASH
July 6, 2007
Pinki @ Rasmita Kundu @ Pal Vs. State of Orissa
March 21, 2007
Pitabas Pentia Vs. State of Orissa
January 19, 2007
PRABIR KUMAR DAS Vs. STATE OF ORISSA
September 6, 2007
PRABIR KUMAR DAS Vs. STATE OF ORISSA
August 20, 2007
PRABODH MOHANTY Vs. STATE OF ORISSA
April 11, 2007
PRADEEP KUMAR MOHAPATRA Vs. DIRECTORATE GENERAL CRPF FOUR
July 11, 2007
PRADEEP KUMAR ROUT Vs. STATE OF ORISSA
August 3, 2007
PRADEEP KUMAR SAHU Vs. TALCHER MUNICIPALITY
February 2, 2007
PRADEEP KUMAR SHARMA Vs. STATE OF ORISSA
August 24, 2007
Pradip Kumar Lenka Vs. Orissa Power Generation Corporation Ltd.
July 11, 2007
PRADIP PORT TRUST Vs. GENERAL SECRETARY UTKAL PORT AND DOCK WORKERS UNION PARADIP PORT
August 31, 2007
PRAFULLA CHANDRA MAHAPATRA Vs. STATE OF ORISSA
March 14, 2007
PRAFULLA KUMAR MISHRA Vs. NARENDRA PRASAD MISHRA
June 19, 2007
Pragyan Rout Vs. Hema Prava Ray
June 29, 2007
PRAHALLAD BUDEK Vs. STATE OF ORISSA
December 13, 2007
PRAHALLAD SAHOO Vs. STATE OF ORISSA
July 4, 2007
PRAKASH KUMAR NAIK Vs. STATE OF ORISSA
October 8, 2007
Pramila Swain Vs. rasanna Kumar Sasmal
April 4, 2007
Pramod Bagha @ Promod Kumar Bagha Vs. State of Orissa
October 11, 2007
PRAMOD CHANDRA RATH Vs. STATE OF ORISSA AND ORS.
October 31, 2007
PRAMOD KUMAR NAYAK Vs. SADANANDA JENA
December 19, 2007
PRAMOD KUMAR NAYAK Vs. PRATAP KUMAR MALLICK AND ANR.
July 10, 2007
PRAMOD KUMAR RATH Vs. ADITYA STEEL INDUSTRIES LTD
June 18, 2007
PRAMOD KUMAR SATPATHY Vs. STATE OF ORISSA
August 22, 2007
PRAMOD PRADHAN Vs. STATE OF ORISSA
May 7, 2007
PRASANA KUMAR DAS Vs. STATE OF ORISSA
December 13, 2007
PRASANT KUMAR LENKA Vs. ORISSA SMALL INDUSTRISE CORPORATION LTD
November 14, 2007
PRASANTA KUMAR NAYALE Vs. HARAPRIYA BARIK ALIAS TARAI
July 25, 2007
Prasanta Kumar Patra Vs. State of Orissa
November 8, 2007
PRASHANTA KUMAR JENA Vs. P C DAS ADHIKARY
November 14, 2007
PRATAP ALIAS ALOK KUMAR BARIK Vs. STATE
November 13, 2007
Pratap Narayan Singh Deo Vs. Ramakrishna Deo
March 14, 2007
PRAVAT KUMAR GHOSH Vs. JHARANA GHOSH
August 10, 2007
PRAVAT RANJAN MOHANTY Vs. STATE OF ORISSA
June 29, 2007
PREMANANDA DAS Vs. TAHASILDAR SADAR
November 6, 2007
PREMANANDA DAS Vs. TAHASILDAR SADAR CUTTACK AND ORS.
November 8, 2007
Premananda Mohapatra Vs. Bharat Petroleum Corporation Limited
August 31, 2007
PROJECT DIRECTOR IDCWD PROJECT Vs. KAILASH CHANDRA JENA
December 17, 2007
PURNA CHANDRA ACHARYA Vs. COMMISSIONER OF CONSOLIDATION
April 13, 2007
PURNA CHANDRA ALIAS PURNA BEHERA Vs. STATE
October 30, 2007
PURNA CHANDRA MALIK Vs. RENUKA JENA
January 24, 2007
PURNA CHANDRA SAHOO Vs. GHANASHYAM SAHOO
June 20, 2007
PUSPALATA BEHERA Vs. STATE OF ORISSA AND ORS.
December 7, 2007
RABINDRANATH MISHRA Vs. STATE OF ORISSA
September 26, 2007
RADHA KRISHNA SAHU Vs. UNION OF INDIA
August 31, 2007
RADHAKRUSHNA BEHERA AND ORS. Vs. STATE OF ORISSA
July 2, 2007
Radhu Mishra Vs. Akura Apata
March 20, 2007
Raghunath Khadenga (since dead) represented by his legal heirs Vs. Krushna Chandra Dash (since dead) represented by his legal heirs
August 30, 2007
RAGHUNATH SAHOO Vs. COLLECTOR AND DISTRICT
November 19, 2007
RAJ KUMAR JAISWAL AND ORS. Vs. REPUBLIC OF INDIA
July 2, 2007
RAJPATH MOTORS Vs. ASSISTANT PROVIDENT FUND COMMISIONER
July 12, 2007
RAJU SAHU ALIAS BANGRA RAJU Vs. STATE OF ORISSA
May 14, 2007
RAM CHANDRA MUDULI Vs. UNION OF INDIA
June 18, 2007
Ram Chandra Muduli Vs. Union of India
May 18, 2007
RAM KRISHNA PADHY Vs. STATE OF ORISSA
January 24, 2007
Rama Chandra Mohanty Vs. State of Orissa
March 21, 2007
RAMA CHANDRA SAHU Vs. TAPASWINI SAHU
February 15, 2007
RAMA KRISHNA SAHU Vs. STATE OF ORISSA
May 18, 2007
RAMAHARI ACHARYA Vs. KRUPASINDHU ACHARYA
June 18, 2007
Ramakanta Misra (dead) and after him Saraswati Misra Vs. Pratima Misra (dead) and after her Dr.Uttam Pani
March 29, 2007
RAMAMANI DEI Vs. TAHASILDAR
November 5, 2007
Ramananda @ Ram Mandal @ Rupsingh Naik Vs. State of Orissa
February 23, 2007
RAMESH CHANDRA DAS Vs. KISHORE CHANDRA DAS
June 22, 2007
RAMESH CHANDRA DAS Vs. KISHORE CHANDRA DAS,
April 11, 2007
RAMESH CHANDRA JENA Vs. STATE OF ORISSA
December 21, 2007
RAMESH SINGH Vs. PUNJAB NATIONAL BANK AND ANR.
September 18, 2007
RAMKUMAR JAIGOPAL Vs. ASSISTANT COMMISSIONER OF SALES
March 7, 2007
RAMU MINZ Vs. STATE OF ORISSA
June 26, 2007
Ranjit Kumar Nayak Vs. State of Orissa
September 6, 2007
RASHI MALLIK Vs. STATE OF ORISSA
April 19, 2007
RASHMIREKHA BEHERA Vs. PRESIDING OFFICER
July 12, 2007
RASILA BHUPENDRA SHAH Vs. INDIAN CHARGE CHROME LIMITED
August 22, 2007
RATHA CHARAN ROUTRAY Vs. MOHAN LAL GUPTA ALIAS M L GUPTA
June 20, 2007
RISHABH ELECTRICALS PVT LTD Vs. STATE OF ORISSA
December 21, 2007
Rukmini Mishra Vs. Sri Radha Krushna Mahaprabhu
October 29, 2007
Rusinath Parida Vs. Collector, Cuttack
February 25, 2007
RUSINATH PARIDA Vs. COLLECTOR
January 25, 2007
S S AND COMPANY Vs. ORISSA MINING CORPORATION LTD
July 12, 2007
S.Chandra Sekhar Subudhhi Vs. Berhampur Municipality, represented through the Executive Officer
June 29, 2007
S.S.& Company Vs. Orissa Mining Corporation Ltd.
July 12, 2007
SABITA MAJHI Vs. STATE ELECTION COMMISSION
February 23, 2007
Sabitri Rana Vs. Lata Rana
July 3, 2007
SABITRI SAHU Vs. COLLECTOR AND DISTRICT
August 31, 2007
SABYASACHI PRADHAN Vs. NEW INDIA ASSURANCE CO LTD
December 11, 2007
SACHINDRA KUMAR MALLA Vs. DIRECTOR GENERAL CENTRAL
June 25, 2007
Sadananda Panda Vs. Presiding Officer, Labour Court, Orissa, Bhubaneswar
June 18, 2007
SADIN MEHER Vs. STATE OF ORISSA
October 12, 2007
Sagi Chitti Raju Vs. State of Orissa
January 10, 2007
SAILENDRA KUMAR JORA Vs. DISTRICT MAGISTRATE
February 12, 2007
Sailendra Tomatia Vs. Republic of India
May 11, 2007
Samarendra Nath Dash Vs. Utkal University
February 7, 2007
Sambhulal Tibriwal Vs. State of Orissa
January 5, 2007
Samir Mohanty Vs. State of Orissa
January 18, 2007
SANAT ALIAS CHAKU JENA Vs. STATE OF ORISSA
December 14, 2007
SANDEEP JENA Vs. STATE OF ORISSA
August 17, 2007
Sandhyarani Subudhi Vs. Katin Madhusudan Senapati
June 22, 2007
SANJAY KUMAR PANDA Vs. STATE OF ORISSA
July 31, 2007
Sanjukta Sahu Vs. State of Orissa
February 2, 2007
Sankar Adeya @ Sankar Addhya @ Daku Vs. State of Orissa
September 4, 2007
Sankar Gouda Vs. Union of India
July 24, 2007
SANKAR GOUDA Vs. UNION OF INDIA
July 20, 2007
SANKAR NAIK Vs. STATE OF ORISSA
August 24, 2007
SANTOSH KUMAR MOHANANDA Vs. STEEL AUTHORITY OF INDIA LTD
May 18, 2007
SANTOSH KUMAR MOHANTY Vs. REVENUE DIVISIONAL
March 21, 2007
SANTOSH KUMAR SAHOO Vs. STATE OF ORISSA
October 27, 2007
Santosh Kumar Sahoo Vs. State of Orissa
September 27, 2007
SAPA SIMADRI PATRO Vs. STATE OF ORISSA
August 29, 2007
Saraswati Pattnaik Vs. Satrughna Nanda
February 12, 2007
SARASWATI SASMAL Vs. CENTRAL GOVENMENT INDUSTRIAL TRIBUNAL VUM LABOUR COURT
March 1, 2007
SARAT CHANDRA MOHAPATRA Vs. STATE OF ORISSA
April 24, 2007
Sarat Dip Vs. State of Orissa
September 7, 2007
SARBESWAR JENA Vs. ILLABALA JENA
January 9, 2007
Saroj Kumar Nanda Vs. State of Orissa
September 7, 2007
SAROJ KUMAR SINHA Vs. STATE OF ORISSA
March 16, 2007
SASHI BHUSHAN ACHARYA Vs. STATE OF ORISSA
October 12, 2007
Sasmita Pradhan Vs. District Collector-cum-District Election Officer, Puri
September 25, 2007
SATYA SUNDAR TRIPATHI Vs. MAMATA TRIPATHI
September 12, 2007
SATYABHAMA JENA Vs. DY GENERAL MANAGER INDIAN OIL
July 12, 2007
Satyabhama Nayak Vs. V.Laxminarayan Ray
August 31, 2007
SATYABRATA BEHERA Vs. STATE OF ORISSA
April 2, 2007
Saubhagya Ranjan Kanungo Vs. Prafulata Mohapatra
May 16, 2007
SAUDAMINI MISHRA Vs. STATE OF ORISSA
May 18, 2007
SAURAV MAHARANA Vs. COUNCIL FOR THE INDIAN SCHOOL
September 18, 2007
Sebak Sahoo Vs. State of Orissa
February 5, 2007
SEBAK SAHOO (ABATED) AND TWO ORS. Vs. STATE OF ORISSA
May 2, 2007
SECRETARY TO GOVT OF ORISSA URBAN Vs. SACHIDANANDA MOHANTY
January 4, 2007
SECRETORY MANAGING COMMITTEE SHRI AUROBINDO INSTITUTE OF INTEGRAL EDUCATION AND RESEARCH Vs. STATE OF EDUCATION TRIBUNAL
May 14, 2007
SEEMA KUANR Vs. PRATIBHA BADI
December 19, 2007
SEKH NASIRUDDIN Vs. STATE OD ORISSA
November 26, 2007
SERAJUDDIN AND CO Vs. UNION OF INDIA
March 26, 2007
SHANTI PRASAD MISHRA Vs. UNION OF INDIA AND ORS.
September 27, 2007
SHANTILATA BHUTIA Vs. SUBHADRA NAYAK
October 12, 2007
SHANTILATA MASANTA Vs. RAJNIMANI NAYAK
January 9, 2007
Shantilata Sarangi Vs. D.M., M/s.New India Assurance Co.Ltd.
June 18, 2007
Sheikh Bashir Khan Vs. State
June 20, 2007
SHIBEDUTTA SHARMA Vs. STATE OF ORISSA
May 18, 2007
SHIV KUMAR SANTUKA Vs. PRITI BHAGAT
May 7, 2007
SHOBHARANI TRIPATHY Vs. COLLECTOR
April 18, 2007
Shree Annapurna Bhandar Vs. Animal Feeds Dairies and Chemicals Ltd.
June 26, 2007
SHREE ANNAPURNA CONDUCT Vs. SALES TAX OFFICER
February 8, 2007
SHREE PLASTICS P LTD Vs. STATE OF ORISSA
December 21, 2007
SHREE STEEL INDUSTRIES JHARSUGUDA Vs. WESTERN ELECTRICITY SUPPLY COMPANY OF ORISSA
August 24, 2007
SHRI JAGANNATH TEMPLE MANAGING COMMITTEE PURI Vs. COMMISSIONER OF INCOME TAX BHUBANESWAR
October 11, 2007
Shuvansu Kumar Mohanty Vs. State of Orissa
July 31, 2007
SHYAM SUNDAR JHANWAR Vs. STATE OF ORISSA
December 11, 2007
Siba Prasad Jena Vs. Puspanjali Jena
May 18, 2007
SIBA SANKAR DAS ALIAS PINTU Vs. STATE OF ORISSA
February 23, 2007
SIBEN MITRA Vs. STATE OF ORISSA
November 7, 2007
Sima Mayee Gurubala Vs. Golakha Chandra Sahoo
May 18, 2007
SITA DEVI AGARWALLA Vs. GOURAHARI DAS
February 28, 2007
SITA GOUDA Vs. UNION OF INDIA
April 4, 2007
Sk.Sayed Vs. Sk.Mukhtar
April 9, 2007
SKOL Breweries Ltd. Vs. State of Orissa
September 28, 2007
SMITARANJAN PATNAIK AND ORS. Vs. STATE OF ORISSA AND ORS.
December 12, 2007
SMT. SUDHA KAUR Vs. SECRETARY TO GOVERNMENT OF ORISSA AND ORS.
December 20, 2007
SMT. SULOCHANA PRADHAN W/O. GANESWAR PRADHAN Vs. SMT. JASODA NAIK W/O. BASUDEV NAIK AND THE ELECTION OFFICER-CUM-BLOCK DEVELOPMENT OFFICER
September 5, 2007
SNEHALATA PARIJA Vs. GOUR RAJ GOURI
August 24, 2007
Sofa ‘N Furniture Vs. Regional Director, Employees State Insurance Corporation, Bhubaneswar
July 11, 2007
SOFA N FURNITURE Vs. REGIONAL DIRECTOR E S I CORPORATION
July 11, 2007
SPECIAL LAND ACQUISITION OFFICER Vs. BIRA CHHATAR
April 12, 2007
SPECIAL LAND ACQUISITION OFFICER Vs. BISHIKESHAN BISWAL
March 1, 2007
SPECIAL SECRETARY TO GOVT IN Vs. BANSIDHAR NAIK
August 30, 2007
SRI BRAJA BHAI Vs. STATE OF ORISSA
November 21, 2007
SRI CHINTAMONI DAS Vs. THE JOINT COMMISSIONER, SETTLEMENT AND CONSOLIDATION OF ORISSA AND OTHERS
September 13, 2007
Sri Jagnya Baraha Mahaprabhu Bije-Jharuapada Vs. State of Orissa through Secretary, Law Department
September 13, 2007
SRI NIRAKAR BADHAI, S/O. PABITRA BADHAI Vs. STATE ELECTION COMMISSIONER AND ORS.
February 12, 2007
Sri Shyam Sundar Dash Vs. Superintending Engineer, Electrical Circle Western Electric Supply Co., Bolangir
July 11, 2007
SRI. YASEEN KHAN S/O. LAL KHAN Vs. EXECUTIVE ENGINEER AND ORS.
May 15, 2007
SRIKANTA NAYAK Vs. STATE OF ORISSA
June 21, 2007
Srikanta Sundar Patra and three Vs. State of Orissa
November 20, 2007
Sripati Charan Sahu Vs. State of Orissa
January 31, 2007
STATE Vs. P. PRAKASH RAO AND ORS.
June 19, 2007
STATE Vs. CHARAN HO
October 31, 2007
STATE Vs. SUBRAT BALA
July 18, 2007
State Vs. Versus
June 19, 2007
State Vs. Pitabas Dakua
June 22, 2007
State Vs. Subrat Mandal
July 18, 2007
State Vs. J.Laxman Murthy
January 5, 2007
State of Orissa Vs. Baidhar Naik
January 5, 2007
State of Orissa Vs. Sarat Naik
April 17, 2007
State of Orissa Vs. Satia Pradhan
January 3, 2007
State of Orissa Vs. Anonga Kumar Nanda
March 7, 2007
State of Orissa Vs. Munsi Choman Ali
April 25, 2007
State of Orissa Vs. Trinath Jena
March 1, 2007
State of Orissa Vs. Harapriya Bisoi
January 10, 2007
State of Orissa Vs. Sashi Bhusan Pradhan (since dead), Represented through its legal heirs
February 21, 2007
State of Orissa Vs. Kambhupani Pradhan
October 30, 2007
State of Orissa Vs. Bhagaban Nahak
November 29, 2007
State of Orissa Vs. Duryodhan Sahu
September 21, 2007
STATE OF ORISSA Vs. GOPAL CH HOTA
December 19, 2007
STATE OF ORISSA Vs. BHANURANI DEVI
October 11, 2007
STATE OF ORISSA Vs. NARESH CHANDRA BARIK
October 12, 2007
STATE OF ORISSA Vs. KULAMANI PRADHAN
November 2, 2007
STATE OF ORISSA Vs. KARUNAKAR SAHU
November 1, 2007
STATE OF ORISSA Vs. SACHINDRA KUMAR BEHERA
August 30, 2007
STATE OF ORISSA Vs. DULESWAR BARIK
September 19, 2007
STATE OF ORISSA Vs. ISWAR CHANDRA PRADHAN
September 13, 2007
STATE OF ORISSA Vs. CHAITANA RAJHANSA
September 13, 2007
STATE OF ORISSA Vs. KUSA BARIK ALIAS DAITARI BARIK
June 20, 2007
STATE OF ORISSA Vs. DUKHALU NAG ALIAS TIKA NAG
August 1, 2007
STATE OF ORISSA Vs. GANDU ALIAS GANDRA TIRKEY
August 1, 2007
STATE OF ORISSA Vs. FAKIR KAR
May 9, 2007
STATE OF ORISSA Vs. TRIPURARY PRADHAN
May 10, 2007
STATE OF ORISSA Vs. DAMAN MAHANTA
April 30, 2007
STATE OF ORISSA Vs. HIMADRI SAHU
May 1, 2007
STATE OF ORISSA Vs. BAIKUNTHA NATH PANDA
May 3, 2007
STATE OF ORISSA Vs. ATTAR KHAN
April 9, 2007
STATE OF ORISSA Vs. HARIPRIYA DASH
April 17, 2007
STATE OF ORISSA Vs. TUDUJA DIGAL
April 20, 2007
STATE OF ORISSA Vs. SUNIL KUMAR THAKUR
February 21, 2007
STATE OF ORISSA Vs. DURGA CHARAN ROUTRAY
February 8, 2007
STATE OF ORISSA Vs. BANSIDHAR BEHERA
January 4, 2007
State of Orissa Vs. Jatadhari Lenka
August 8, 2007
State of Orissa Vs. Ratnakar Pradhan
July 17, 2007
State of Orissa Vs. Banchanidhi Sahu
July 18, 2007
State of Orissa Vs. Manohar Mishra
July 5, 2007
State of Orissa Vs. Laba Lohara
July 14, 2007
State of Orissa Vs. Bauribandhu Rout
September 12, 2007
State of Orissa Vs. Harachand Khilei
November 29, 2007
State of Orissa Vs. Sarat Chandar Giri
September 5, 2007
State of Orissa Vs. Judhistir Majhi
August 22, 2007
State of Orissa Vs. Madhab Chandra Dehury @ Naik
August 24, 2007
State of Orissa Vs. Trinath Palai
August 29, 2007
State of Orissa Vs. Sada Naik
November 15, 2007
State of Orissa Vs. Selu Bag
June 19, 2007
State of Orissa Vs. Amarsingh Patel
June 19, 2007
STATE OF ORISSA Vs. ASHOK KUMAR SAHOO
November 14, 2007
STATE OF ORISSA Vs. SRIRAM SAMAL AND FOUR ORS.
May 9, 2007
State of Orissa Vs. Maguni Charan Pani
June 26, 2007
STATE OF ORISSA Vs. NILAMANI BEHERA AND 5 ORS.
December 13, 2007
STATE OF ORISSA Vs. LABA LOHARA
July 17, 2007
STATE OF ORISSA AND ORS. Vs. K. RAJESEKHAR SENAPATHY
October 12, 2007
STATE PUBLIC INTEREST PROTECTION COUNCIL Vs. UNION OF INDIA
April 27, 2007
STEEL AUTHORITY OF INDIA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
June 18, 2007
SUBASH CHANDRA SAMAL Vs. STATE OF ORISSA
July 10, 2007
SUBEDA NAYAK Vs. GOVERNMENT OF ORISSA
November 19, 2007
SUDHIR KUMAR BRAHMA Vs. STATE OF ORISSA
September 4, 2007
SUJATA MOHANTY Vs. RUDRA CHARAN MOHANTY
February 27, 2007
SUKADEV JENA Vs. KUNA ROUT
June 20, 2007
SUKADEV ROUT Vs. ABALI BEWA
March 5, 2007
SUKANTA KUMAR MALLICK Vs. STATE OF ORISSA
March 16, 2007
SUKANTI NAIK Vs. REVENUE DIVISIONAL COMMISSIONER
August 22, 2007
SUKULU MAJHI Vs. SUKANTA KUMAR DAS
September 6, 2007
Sunil Kumar Khetan Vs. State
May 18, 2007
SUNIL KUMAR KHETAN Vs. STATE OF ORISSA
July 18, 2007
SUNIL KUMAR PADHY Vs. STATE OF ORISSA
October 12, 2007
SUNIL SAHU ALIAS SUNIL KUMAR SAHU Vs. STATE OF ORISSA
October 31, 2007
SUPRAVA @ JHUNA BEHERA Vs. STATE OF ORISSA
June 18, 2007
SUPRAVA MOHANTY Vs. SANAT KUMAR DAS
June 18, 2007
SURA ALIAS SURATH CHANDRA JENA Vs. STATE OF ORISSA
March 28, 2007
SURESH BARIK Vs. PURNA CHANDRA ROUT
July 25, 2007
SURESWAR BHOI Vs. UJAGAR URMA
May 11, 2007
Suriya Narayan Sahu Vs. Anita Agnihotri
May 2, 2007
Surjya Barika Vs. Bhaskar Sahu
June 18, 2007
SURYAMANI SARANGI Vs. PRAVAKAR ALIAS PRAVA SANKAR SARANGI
August 3, 2007
Suryanarayan Sahu Vs. Government of Orissa., Represented by Secretary, in The Department of Excise
September 20, 2007
SUSANTA KUMAR PATRA Vs. R T O
January 18, 2007
SUSHANTA PATRA Vs. STATE OF ORISSA
November 19, 2007
SUSHREE BUILDERS PVT LTD Vs. RECOVERY OFFICER DEBTS RECOVERY TRIBUNAL
May 17, 2007
Suvendu Pradhan Vs. State of Orissa
May 18, 2007
SWARNAPRAVA PATTNAIK ALIAS DAS Vs. DIBAKAR SATAPATHY
April 12, 2007
TAHASILDAR Vs. MADHUSUDAN PARIDA
June 18, 2007
TAPAN KUMAR MOHANTY Vs. CHAIRMAN PARADEEP PORT TRUST
May 15, 2007
TAPAN KUMAR MOHANTY Vs. SUDHANSUBALA SAHU
September 7, 2007
Taranisen Pradhan Vs. State of Orissa
May 16, 2007
TATA SPONGE IRON LTD Vs. COMMISSIONER OF INCOME TAX
April 10, 2007
TATIRUNI BAPUJI Vs. STATE OF ORISSA
December 3, 2007
THE MANAGEMENT OF HIRAKUD DAM PROJECT Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
June 18, 2007
THE ORISSA FOREST DEVELOPMENT CORPORATION EMPLOYEES ASSOCIATION Vs. STATE OF ORISSA AND ORS.
November 30, 2007
TIKAM SAMAL Vs. PROJECT MANAGER UTILIZATION
August 1, 2007
Tikeram Luha Vs. District and Sessions Judge, Bolangir,four others
May 15, 2007
Trafalgar House Construction (T) Satyam Shankaranarayana (JV) Vs. State of Orissa
September 14, 2007
TRANS OCEANIC AGRO TECH LTD. AND ORS. Vs. NARENDRA NATH BIHARI
November 21, 2007
TRIBAL DEVELOPMENT CO-OPERATIVE CORPORATION OF ORISSA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
September 4, 2007
TRINATH BHOJ Vs. STATE OF ORISSA
March 7, 2007
Trinath Das Vs. Prafulla Pradhani
October 12, 2007
Trinath Dhadia Vs. State of Orissa
August 8, 2007
TRINATH SAHU Vs. POLAKI SRIDEVI PATRO
November 12, 2007
Tripty Drinks Pvt.Ltd. Vs. Asst.Commissioner of Sales Tax
September 26, 2007
TULASI BEWA Vs. LILANKA SASHI RAY
June 20, 2007
UFLEX LIMITED Vs. STATE OF ORISSA
October 12, 2007
UMAKANTA MOHANTY Vs. DHIRA SAHOO AND ORS.
December 7, 2007
Union of India Vs. Hari Mangaraj
June 18, 2007
Union of India Vs. Orissa Cement Limited
March 7, 2007
Union of India Vs. Dharmendra Sahu
March 14, 2007
UNION OF INDIA Vs. STATE OF ORISSA
April 12, 2007
UNITED INDIA INSURANCE CO LTD Vs. DHANA BHATRA
December 6, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. PRAFULLA CHANDRA DWIBEDY AND ORS.
December 20, 2007
UPENDRA SETHI Vs. STATE OF ORISSA
March 28, 2007
Urmila Ray Vs. State of Orissa
March 14, 2007
Utkal Chemists & Druggists Association Vs. Cuttack District Chemists & Druggists Assn.
October 29, 2007
Versus Vs. Suresh Chandra Jena
February 27, 2007
Vidya Balusu Vs. Chairman, JEE (2007) Orissa
September 19, 2007
VISA INTERNATIONAL LTD Vs. MANAGING DIRECTOR ORISSA MINING
February 21, 2007
VISHWA INDUSTRIAL COMPANY PVT LTD Vs. MAHANADI COALFIELDS LTD
January 18, 2007
Viswasrai Laxminarayana Dora Vs. State of Orissa
February 26, 2007
YUDHISTIR SAMANTARAY Vs. STATE
March 16, 2007
Zone Officer, L.A.(I), U.I.P., Kusumkhunti State of Orissa, represented by Spl.L.A.O. Vs. Haladhar Mali
May 9, 2007