Case Index

Title
Date
A.V. THOMAS INDUSTRIAL PRODUCTS LTD. Vs. STATE OF ANDHRA PRADESH
June 21, 2007
ANDHRA PRADESH STATE ELECTRICITY BOARD Vs. STATE OF ANDHRA PRADESH
November 8, 2007
ANKIT PACKAGING LTD. Vs. STATE OF ANDHRA PRADESH
June 21, 2007
BHARAT COCO COLA SOUTH EAST PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
October 17, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. STATE OF ANDHRA PRADESH
November 8, 2007
BHOORATNAM & COMPANY Vs. STATE OF ANDHRA PRADESH
July 13, 2007
BLUE DART AVIATION LTD. AND ANR. Vs. ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES AND ORS.
October 4, 2007
C. DHANPAUL CHETTY AND SONS Vs. STATE OF ANDHRA PRADESH
November 15, 2007
CARRIER AIRCON LTD. Vs. STATE OF ANDHRA PRADESH
September 3, 2007
CENTURY CEMENT Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
July 17, 2007
CHANDRA TRADERS Vs. STATE OF ANDHRA PRADESH
September 28, 2007
COMPUTER VISION LABS (INDIA) LIMITED Vs. STATE OF ANDHRA PRADESH
November 26, 2007
CORDIAL ENGINEERS Vs. STATE OF ANDHRA PRADESH
February 26, 2007
DAYAL WOOD WORKS Vs. STATE OF ANDHRA PRADESH
April 4, 2007
DECCAN CEMENTS LIMITED Vs. STATE OF ANDHRA PRADESH
November 8, 2007
DEEPAK AND COMPANY Vs. STATE OF ANDHRA PRADESH
November 8, 2007
DINESH FIBRE GLASS INDUSTRIES Vs. STATE OF ANDHRA PRADESH
December 11, 2007
ELGI FINANCE LIMITED Vs. STATE OF ANDHRA PRADESH
December 11, 2007
GANESH WHEAT PRODUCTS PVT LTD Vs. ACTO CHICHIRA CHECK POST
April 4, 2007
GAYATHRI CLOTH & GENERAL STORES Vs. STATE OF ANDHRA PRADESH
June 25, 2007
GRASIM INDUSTRIES LIMITED Vs. STATE OF ANDHRA PRADESH
November 8, 2007
GULSHAN TRADERS Vs. STATE OF ANDHRA PRADESH
November 26, 2007
HEERALAL PRABHURAM AND COMPANY Vs. STATE OF ANDHRA PRADESH
November 26, 2007
HINDUSTAN LEVER LTD. Vs. STATE OF ANDHRA PRADESH
April 3, 2007
INDIAN COMMERCE & INDUSTRIES COMPANY LIMITED Vs. STATE OF ANDHRA PRADESH
November 30, 2007
JAGDISH COMMERCIAL CORPORATION Vs. STATE OF ANDHRA PRADESH
August 24, 2007
JALAN HI MECH LIMITED Vs. CTO LYONS RANGE CHARGE
June 15, 2007
KLEN AND MARSHALLS MANUFACTURES & EXPORTERS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
April 1, 2007
KRISHNA KUMAR MANTRI Vs. ASSISTANT SALES TAX OFFICER AND ORS.
February 20, 2007
KWALITY SALES AND SERVICES (P) LIMITED Vs. STATE OF ANDHRA PRADESH
November 26, 2007
LAKSHMI VENKATA SESHA SAI OIL COMPANY Vs. STATE OF ANDHRA PRADESH
November 27, 2007
LANCO CONSTRUCTIONS LIMITED Vs. STATE OF ANDHRA PRADESH
December 17, 2007
MANAS DUTTA Vs. ACST
February 7, 2007
MASQATI DAIRY PRODUCTS Vs. STATE OF ANDHRA PRADESH
January 23, 2007
NARSINGH COMMODITIES PVT LTD Vs. A C S T JORABAGAN CHARGE
August 9, 2007
NAVYA COTTON INDUSTRIES Vs. STATE OF ANDHRA PRADESH
April 23, 2007
NFC CANTEEN MANAGING COMMITTEE Vs. STATE OF ANDHRA PRADESH
May 1, 2007
P.D. PRASAD AND SONS PVT. LTD. AND ANR. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, KHARAGPUR RANGE AND ORS.
March 30, 2007
P.M. STRIPS LIMITED Vs. STATE OF ANDHRA PRADESH
June 25, 2007
PEPSICO INDIA HOLDINGS PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
July 4, 2007
PRIYADARSHINI CEMENT LIMITED Vs. STATE OF ANDHRA PRADESH
January 29, 2007
RADHIKA ELECTROCAST (P) LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES, LYONS RANGE AND ORS.
October 16, 2007
RATNA POLYMERS PVT. LTD. Vs. STATE OF ANDHRA PRADESH
October 31, 2007
RAYALASEEMA TIN & METAL CONTAINERS Vs. STATE OF ANDHRA PRADESH
July 25, 2007
REACTIVE METALS OF INDIA LIMITED Vs. STATE OF ANDHRA PRADESH
April 24, 2007
RECKITT BENCKISER (INDIA) LTD. Vs. STATE OF ANDHRA PRADESH
May 1, 2007
RENU COLOUR COMPANY Vs. STATE OF ANDHRA PRADESH
March 26, 2007
RUSTAM ALI Vs. S T O DUBURDIH CHECK POST
May 17, 2007
S & S ENTERPRISES Vs. STATE OF ANDHRA PRADESH
March 2, 2007
S.V. POLYMERS (P) LIMITED Vs. STATE OF ANDHRA PRADESH
February 6, 2007
SAHA SHIPPING AGENCY Vs. A C C T CENTRAL SECTION
January 19, 2007
SAI ORCHARDS Vs. STATE OF ANDHRA PRADESH
April 24, 2007
SARADA TRADERS Vs. STATE OF ANDHRA PRADESH
February 12, 2007
SAYAM ZAFAR Vs. A C S T
June 19, 2007
SHANTADURGA TRANSPORT COMPANY PRIVATE LIMITED Vs. STATE OF ANDHRA PRADESH
December 19, 2007
SHYAM OIL CO. Vs. STATE OF ANDHRA PRADESH
August 23, 2007
SIVA PAPER MART, WARANGAL Vs. STATE OF ANDHRA PRADESH
March 15, 2007
SOFT FOAM INDUSTRIES (P) LTD. Vs. STATE OF ANDHRA PRADESH
November 26, 2007
SREE RAYALASEEMA ALKALIES AND ALLIED PRODUCTS Vs. STATE OF ANDHRA PRADESH
August 23, 2007
SRI ACHINTA BHARALI Vs. S T O SILIGURI RANGE
June 20, 2007
SRUJANA FABRICATORS AND ENGINEERS LIMITED Vs. STATE OF ANDHRA PRADESH
November 15, 2007
STATE OF ANDHRA PRADESH Vs. LAXMI AGENCIES
March 23, 2007
SURJIT SINGH CHAWLA Vs. CTO CENTRAL SECTION
June 28, 2007
SWASTIK TRADING CORPORATION Vs. SALES TAX OFFICER, SILIGURI RANGE AND ORS.
August 27, 2007
THE BOMBAY DYEING MANUFACTURING COMPANY LTD. Vs. STATE OF ANDHRA PRADESH
January 29, 2007
THE INDUSTRIAL FINANCE CORPORATION OF INDIA LTD. Vs. STATE OF ANDHRA PRADESH
August 6, 2007
THERMAX LIMITED Vs. STATE OF ANDHRA PRADESH
January 25, 2007
VENUS TECHNOLOGIES Vs. STATE OF ANDHRA PRADESH
March 28, 2007
VINAR SYSTEM (P) LIMITED Vs. SALES TAX OFFICER, KHARAGPUR RANGE AND ORS.
November 30, 2007
VISHAL BEER & WINES Vs. STATE OF ANDHRA PRADESH
November 19, 2007
VORION CHEMICALS AND DISTILLERIES LIMITED Vs. STATE OF ANDHRA PRADESH
November 8, 2007