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Title
Date
A D S NARAYANA Vs. UNION OF INDIA
April 25, 2007
A GOPALAKRISHNA MURTHY S/O A SUBBA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
March 28, 2007
A K GUPTA S/O SHRI RAM NIWAS GUPTA Vs. UNION OF INDIA
July 24, 2007
A K SHARMA AND R B JAIN Vs. UNION OF INDIA
August 6, 2007
A K SINGH IPS Vs. UNION OF INDIA
December 10, 2007
A KOTESWARA RAO S/O A APPALA NAIDU MAZDOOR Vs. CHIEF ENGINEER DAKSHIN KAMAND MUKHYALAYA ENGINEERS SHAKHA
September 28, 2007
A R MOHAMMED ABDHUL WAHID S/O LATE ABDUL RAHIMAN Vs. UNION OF INDIA
October 24, 2007
A RADHA KRISHNA S/O A RAMANUJULU CHETTY Vs. UNION OF INDIA
April 13, 2007
A RAMA RAO S/O VEERA VENKAT RAO Vs. UNION OF INDIA
April 23, 2007
A SARASWATHI W/O LATE P M GOPALAKRISHNAN Vs. UNION OF INDIA
October 24, 2007
A THIKKAIAH Vs. SUPERINTENDENT OF POST OFFICES ANANTAPUR DIVISION AND THE DIRECTOR OF POSTAL SERVICES KURNOOL REGION
March 22, 2007
ABDUL SUBHAN S/O SK DASTHAGIRI Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
July 27, 2007
AHAMAD NADEEM Vs. GOVERNMENT OF ANDHRA PRADESH
June 18, 2007
AJAY KUMAR MITTAL SON OF SHRI MOOLL CHAND MITTAL Vs. UNION OF INDIA
November 15, 2007
AKBAR ALI A Vs. DIRECTOR OF EDUCATION
January 16, 2007
ALL INDIA SC/ST TELECOM EMPLOYEES WELFARE ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 25, 2007
ALL INDIA STATION MASTERS ASSOCIATION Vs. UNION OF INDIA
August 23, 2007
ALLAH BAKSH Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES HCR
July 18, 2007
AMAR SINGH S/O SHRI CHIDDA SINGH Vs. GOVERNMENT OF NCT OF DELHI THROUGH ITS CHIEF SECRETARY
March 22, 2007
ANIL ARORA S/O J N ARORA Vs. DELHI DEVELOPMENT AUTHORITY THROUGH ITS CHAIRMAN
October 25, 2007
ANIL KUMAR " KUREEL " S/O LATE DHANI RAM Vs. UNION OF INDIA
July 26, 2007
ANIL THAPAR Vs. UNION OF INDIA
April 25, 2007
ANJANI KUMAR SINHA S/O SHAYAM BIHARI SINHA Vs. CHIEF PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
June 29, 2007
ANTONIO C DE MEIRELES Vs. UNION OF INDIA
February 9, 2007
ANURAG SHARMA SON OF SRI OM PRAKASH SHARMA AND MOHD HALIM KHAN SON OF SHAFAT MOHD KHAN Vs. UNION OF INDIA
July 26, 2007
APPLIED ART TEACHERS ASSOCIATION THROUGH ITS PRESIDENT DR ANAND KUMAR SHARMA LECTURER GOVT COLLEGE OF ART AND PRAMOD KUMAR ARYA S/O SH CHANDER PRAKASH Vs. CHANDIGARH ADMINISTRATION THROUGH HOME SECRETARY CUM SECRETARY TECHNICAL EDUCATION UNION TERRITORY
March 6, 2007
ARNUESH KUMAR S/O LATE SRI PRABHAT KUMAR SINHA Vs. UNION OF INDIA
July 5, 2007
ASHISH KUMAR KHARE S/O SHRI U K KHARE Vs. UNION OF INDIA
June 4, 2007
ASHUTOSH BHARGAVA S/O SHRI D D BHARGAVA Vs. UNION OF INDIA
August 22, 2007
ASI BABAN RAO Vs. GOVERNMENT OF NCT AND ORS.
September 6, 2007
ASI SURINDER SINGH S/O SHRI DEV KARAN Vs. NCT OF DELHI THROUGH THE CHIEF SECRETARY
September 18, 2007
ASMATH BEGUM Vs. DIVISIONAL RAILWAY MANAGER PERSONNEL BRANCH
July 25, 2007
ASSOCIATION FOR ADVANCEMENT OF SCIENCE THROUGH ITS MEMBER DR SHADAB ZAFAR Vs. UNION OF INDIA
November 16, 2007
ASSTT SUB INSPECTOR DALBIR SINGH S/O SHRI SURAJ MAL Vs. GOVT OF N C T OF DELHI THROUGH THE COMMISSIONER OF POLICE AND ADDL COMMISSIONER OF POLICE SPECIAL BRANCH
April 1, 2007
AUROBINDO ROY Vs. UNION OF INDIA
August 30, 2007
B CHAKRADHAR PATRO Vs. REGIONAL PROVIDENT FUND COMMISSIONER EMPLOYEES PROVIDENT FUND ORGANIZATION
July 5, 2007
B D GARG S/O L SHRI HUKAM CHAND GARG RETIRED AS SR SUPDT OF POST OFFICES PATIALA DIVISION GR A Vs. UNION OF INDIA
April 5, 2007
B D S KHARAB GROUP A IRS S/O SHIV DHAN SINGH Vs. UNION OF INDIA
November 21, 2007
B K PRASAD S/O SHRI K BALASUBRAMANYAM AND S PARAMESWARAN S/O LATE SHRI P M V NAMBOODRI Vs. UNION OF INDIA
April 21, 2007
B K SINGH S/O SHRI GIAN SINGH Vs. UNION OF INDIA
November 30, 2007
B K SRIVASTAVA S/O LATE SH S S LAL Vs. DIRECTOR EMPLOYMENT DIRECTORATE OF EMPLOYMENT GOVERNMENT OF NCT OF DELHI AND CHIEF SECRETARY GOVERNMENT OF NCT OF DELHI
October 23, 2007
B M ANAND DIRECTOR INSPECTION AND INVESTIGATION MINISTRY OF CORPORATE AFFAIRS Vs. UNION OF INDIA
September 21, 2007
B MADHUSUDHANA RAO Vs. SUPERINTENDENT OF POST OFFICES PARVATHIPURAM DIVISION
August 9, 2007
B N ACHARYA DEPUTY MEDICAL SUPERINTENDENT ARUNA ASAF ALI GOVT HOSPITAL Vs. GOVT OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY DEPT OF HEALTH AND FAMILY WELFARE
January 29, 2007
B RAMA SUBBAMMA Vs. POSTMASTER GENERAL KURNOOL REGION
June 7, 2007
B S GORAYA Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION AND DIRECTOR MEDICAL ESI SCHEME
September 1, 2007
B SATYANARAYANA ALIAS P SATYANARAYANA Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
July 20, 2007
B SUNKANNA Vs. DIRECTOR GENERAL POSTS
July 9, 2007
B SUSHEELA DEVI D/O LATE SRI BALRAJAIAH Vs. CHIEF COMMISSIONER CENTRAL EXCISE
July 25, 2007
B. MURUGAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
January 12, 2007
B.SC. MLT LABORATORY TECHNICIANS WELFARE ASSOCIATION AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
January 23, 2007
BAHADUR SINGH S/O SHRI OM PRAKASH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
April 24, 2007
BANERJEE PARITOSH S/O LATE MOHINI MOHAN BANERJEE Vs. UNION OF INDIA
April 23, 2007
BATHULA RAJESH S/O SRI BATHULA RAJAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
August 10, 2007
BHIKHA DEVI W/O LATE SRI MUNESHWAR AND VINOD KUMAR SON OF LATE SRI MUNESHWAR Vs. UNION OF INDIA
March 29, 2007
BILASO DEVI WIDOW OF LATE SHRI PUTTOO LAL Vs. UNION OF INDIA
May 29, 2007
BRIJ BHUSHAN Vs. UNION OF INDIA
April 24, 2007
BRIJ KISHORE CHATURVEDI SON OF GOVIND LAL CHATURVEDI Vs. UNION OF INDIA
May 8, 2007
C BHASKAR REDDY Vs. ASST COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN HYDERABAD REGION
March 29, 2007
C NAGARTNAMMA W/O LATE DR P RANGA REDDY Vs. UNION OF INDIA
August 2, 2007
C V ELSI DEMONSTRATION OFFICER COMMUNITY FOOD AND NUTRITION EXTENSION UNIT FOOD AND NUTRITION BOARD AND VALSAMMA MATHEW DEMONSTRATION OFFICER COMMUNITY FOOD AND NUTRITION EXTENSION UNIT Vs. UNION OF INDIA
July 4, 2007
C.V. MOHAN KUMAR Vs. THE COMMISSIONER OF CENTRAL EXCISE AND ORS.
September 19, 2007
CH DIWAKAR Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
March 28, 2007
CH NARASIMHA SWAMY Vs. SENIOR SUPERINTENDENT OF POST OFFICES
March 16, 2007
CH V S PRASADA RAO Vs. SUPERINTENDENT OF POST OFFICES SRIKAKULAM DIVISION AND SRI S BHUSHAN RAJU S/O LAKSHMI PATHI
June 11, 2007
CHALLA SUBBARATNAM Vs. SR SUPERINTENDENT OF POST OFFICES NELLORE DIVISION
April 3, 2007
CHAMAN LAL S/O SHRI ASHA RAM Vs. UNION OF INDIA
March 28, 2007
CHANDRA KUMAR SRIVASTAVA S/O LATE SRI SAT SARAN LAL SRIVASTAVA Vs. UNION OF INDIA
August 2, 2007
CHANDRAKANT VIR CHAKRA Vs. UNION OF INDIA
March 23, 2007
COL D P ATTREY Vs. GOVERNMENT OF INDIA
March 29, 2007
CONSTABLE GOPAL S/O SH MANGE LAL Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
August 14, 2007
CT AMARJEET SINGH S/O SHRI RAGHU NATH SINGH Vs. UNION OF INDIA
November 15, 2007
D B NAGESWARA RAO Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
August 13, 2007
D N BARMAN Vs. UNION OF INDIA
January 8, 2007
D NARASIMHA Vs. UNION OF INDIA
April 5, 2007
D NARASIMLU Vs. UNION OF INDIA
June 11, 2007
D SRIHARI Vs. SENIOR SUPERINTENDENT OF POST OFFICES NIZAMABAD DIVISION
August 7, 2007
D SWAMY Vs. DIVISIONAL RAILWAY MANAGER P S C RAILWAY AND DIVISIONAL PERSONNEL OFFICER P S C RAILWAY
June 27, 2007
D VIJAYA KUMARI Vs. CHIEF POSTMASTER GENERAL
April 3, 2007
DAL SINGH S/O SHRI RAN SINGH Vs. UNION OF INDIA
March 19, 2007
DALBIR SINGH RATHI S/O RANDHIR SINGH RATHI Vs. UNION OF INDIA
March 6, 2007
DALIP SINGH Vs. UNION OF INDIA
April 2, 2007
DATA RAM S/O SHRI PEER DIYA Vs. UNION OF INDIA
August 14, 2007
DEEPAK TRIPATHI S/O SHRI K N TRIPATHI Vs. UNION OF INDIA
April 4, 2007
DERRICK FERNANDEZ Vs. DIVISIONAL RAILWAY MANAGER P SOUTH CENTRAL RAILWAY
June 29, 2007
DEV LAL BAIRWA S/O SHRI RAM KISHAN BAIRWA Vs. NOVODAYA VIDYALAYA SAMITI THROUGH JOINT DIRECTOR ADMINISTRATION
August 23, 2007
DHANAI PRASAD SUPERINTENDENT SPORTS CELL KENDRIYA VIDYALAYA SANGATHAN HQRS Vs. UNION OF INDIA
April 30, 2007
DHARAM SINGH S/O LATE SHRI DHAN PAL SINGH Vs. CHIEF SECRETARY GOVT OF N C T OF DELHI
November 23, 2007
DHARMENDER S/O SHRI VIRENDER SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
September 28, 2007
DILLESWAR RAO S/O LATE M YEERAIAH Vs. UNION OF INDIA
September 27, 2007
DINESH KUMAR PATNAIK Vs. UNION OF INDIA (UOI) AND ORS.
May 16, 2007
DONDETI VEERA REDDY S/O D BALI REDDY Vs. GENERAL MANAGER REP UNION OF INDIA UOI SOUTH CENTRAL RAILWAY
April 17, 2007
DORI LAL S/O CHINGA RAM Vs. LIEUTENANT GOVERNOR GOVERNMENT OF NCT OF DELHI
November 13, 2007
DR. P.K. SETH Vs. THE SECRETARY AND ORS.
October 8, 2007
DR. SULEKHA CHAKRABORTY Vs. UNION OF INDIA (UOI) AND ORS.
August 24, 2007
E PRASAD Vs. SENIOR DIVISIONAL MEHANICAL ENGINEER DIESEL SOUTH CENTRAL RAILWAY
July 23, 2007
E SURESHKUMAR S/O SATHIYANATHAN NAIR Vs. UNION OF INDIA
July 25, 2007
EX CONSTABLE NAGRAJ S/O SH JHOOTA RAM Vs. UNION OF INDIA
November 21, 2007
EX CONSTABLE RAJENDER KUMAR S/O SHRI MAAM CHAND Vs. GOVT OF N C T D THROUGH COMMISSIONER OF POLICE
April 5, 2007
FERNANDEZ NICHOLAS S/O T J FERNANDEZ Vs. UNION OF INDIA
July 4, 2007
FORUM OF RESEARCH ASSOCIATES AND FELLOWS OF INDIAN AGRICULTURAL RESEARCH INSTITUTE THROUGH ITS PRESIDENT AND DR MRS JASBIR KAUR MADAN D/O MR S S SETHI Vs. UNION OF INDIA
March 16, 2007
G BHASKER LAL Vs. UNION OF INDIA
May 4, 2007
G BHUVAN MOHANJITH Vs. ACCOUNTANT GENERAL A AND E
June 26, 2007
G FRANCIS CHIEF COMMERCIAL CLERK GR II SOUTHERN RAILWAY Vs. UNION OF INDIA
July 17, 2007
G K JAIN S/O SHRI JINESHWAR CHANDRA JAIN SR CASHIER Vs. UNION OF INDIA
August 23, 2007
G KRISHNA RAO Vs. GENERAL MANAGER REP UNION OF INDIA UOI EAST COAST RAILWAY
June 13, 2007
G MASTHANAIAH Vs. UNION OF INDIA
August 17, 2007
G P SAXENA S/O SH B P SAXENA Vs. UNION OF INDIA
August 21, 2007
G RAMACHANDRA RAO S/O SHRI G SURYANARAYANA Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAYS
July 13, 2007
G RATNAIAH Vs. UNION OF INDIA
April 10, 2007
G S R SASTRY Vs. JOINT SECRETARY ADMN COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH AND THE DIRECTOR INDIAN INSTITUTE OF CHEMICAL TECHNOLOGY
August 16, 2007
G SANTOSH Vs. COMMANDANT AIR FORCE ACADEMY
April 12, 2007
G SRINIVASA MURTHY S/O V S RAJAN Vs. COMMISSIONER NAVODAYA VIDYALAYA SAMITHI
July 25, 2007
G.S. GANGAIAH S/O GANGAPPA Vs. UNION OF INDIA (UOI), BY ITS SECRETARY TO GOVERNMENT, MINISTRY OF COMMUNICATIONS AND IT, DEPARTMENT OF TELECOM,
August 6, 2007
GIRISH BABOO S/O SHRI SHYALI RAM Vs. UNION OF INDIA
November 30, 2007
GOPAL KRISHAN SECTION OFFICER STAFF SELECTION COMMISSION Vs. UNION OF INDIA
April 27, 2007
GOVER DHAN S/O SHRI ABHIMANU GANGMAN UNDER P W I NORTHERN RAILWAY Vs. UNION OF INDIA
March 22, 2007
GOVIND JHA S/O SHIV KUMAR JHA JOINT DIRECTOR POLICY ENGINEER IN CHIEF BRANCH Vs. UNION OF INDIA
May 23, 2007
GOVIND PRAKASH SAINI S/O DAYA RAM SAINI Vs. MANDAL RAIL PRABANDHAK UTTAR MADHYA RAILWAY
July 25, 2007
H C AZAD KUMAR S/O SHRI KARTAR SINGH Vs. UNION OF INDIA
March 7, 2007
H C DURGESH KUMAR Vs. UNION OF INDIA
September 12, 2007
H C VIJAY PAL SINGH NO 45/SEC S/O LATE MAHENDER SINGH Vs. UNION OF INDIA
March 16, 2007
H MURALI MOHAN S/O H RADHAKRISHNAIAH Vs. UNION OF INDIA
April 23, 2007
H S MATHAROO SON OF LATE SHRI K S MATHAROO Vs. UNION OF INDIA
March 15, 2007
HABEEB MOHAMMED KHAN S/O LATE MOHAMMED HUSSAIN KHAN Vs. UNION OF INDIA
June 25, 2007
HANUMANTHAPPA DEOKARAN S/O DEOKARAN Vs. UNION OF INDIA
June 28, 2007
HARI CHAND SHARMA S/O LATE SHRI INDER SINGH Vs. UNION OF INDIA
December 3, 2007
HARI OM GUPTA S/O LATE SHRI R C GUPTA Vs. GOVT OF NCT OF DELHI THROUGH THE LT GOVERNOR GOVT OF NCT OF DELHI
March 29, 2007
HARI RAM SHUKLA Vs. UNION OF INDIA
February 2, 2007
HC JAG SARAN Vs. GOVT OF N C T OF DELHI THROUGH COMMISSIONER OF POLICE
August 22, 2007
INSP DHARAM PAL Vs. UNION OF INDIA
March 29, 2007
INSPECTOR AVTAR SINGH PARMAR S/O SHRI G S PARMAR Vs. UNION OF INDIA
October 23, 2007
INSPECTOR PUSHKAL SHARMA Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
March 16, 2007
IQBAL SINGH S/O SHRI BAKSHI SINGH CHOWKIDAR UNDER SECTION ENGINEER/P WAY/CONSTRUCTION TACK DEPOT AND RAM CHANDER S/O SHRI NATHU RAM CHOWKIDAR UNDER SECTION ENGINEER/P WAY/CONSTRUCTION TACK DEPOT Vs. UNION OF INDIA
April 2, 2007
ISHWAR SINGH Vs. UNION OF INDIA
February 22, 2007
J B SAXENA S/O LATE SHRI R B SAXENA Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
April 17, 2007
J JAYAPRAKASH Vs. UNION OF INDIA
April 25, 2007
J K SINGH S/O LATE JUGUL KISHORE SINGH Vs. UNION OF INDIA
May 30, 2007
J P SHARMA S/O LATE SHRI C R SHARMA Vs. UNION OF INDIA
October 5, 2007
J RAMESH RAO S/O J SHANKAR RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION AND THE SENIOR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
June 4, 2007
J V RAMANA RAO S/O LATE J G RAO Vs. UNION OF INDIA
April 23, 2007
JADA VASANTHA RAO Vs. UNION OF INDIA
July 30, 2007
JAI SINGH S/O SHRI MOJI RAM Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
April 17, 2007
JANESHWAR PRASAD S/O SHRI HARI CHAND AND SHRI NATHI RAM S/O SHRI SAKTU RAM Vs. UNION OF INDIA
November 20, 2007
JEET RAM S/O SHRI RIJAK RAM Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
March 15, 2007
JIT KUMAR SON OF SHRI NATHU RAM Vs. UNION OF INDIA
February 28, 2007
JOGINDER SINGH S/O LATE SHRI HAZARA SINGH Vs. DIRECTOR GENERAL WORKS CPWD
November 29, 2007
JOKHAI PRASAD S/O SRI SITA RAM Vs. UNION OF INDIA
May 10, 2007
K ANAND KUMAR Vs. GENERAL MANAGER INDIAN GOVERNMENT MINT
April 11, 2007
K C LOHANI S/O LATE SHRI NAND KISHORE LOHANI PRINCIPAL PRIVATE SECRETARY AND LEKH RAJ SINGH S/O LATE SHRI D P SINGH PRINCIPAL PRIVATE SECRETARY DIRECTORATE GENERAL OF ARMY AIR DEFENCE GENERAL STAFF BRANCH Vs. UNION OF INDIA
March 15, 2007
K C PREMAKUMARI D/O CHIPPU Vs. UNION OF INDIA
October 24, 2007
K CHENNA KESHAVALU Vs. CHAIRMAN CENTRAL BOARD CUSTOMS AND EXCISE
August 7, 2007
K JAWAHAR BABU Vs. SENIOR DEPUTY GENERAL MANAGER/VIGILANCE SOUTH CENTRAL RAILWAY
July 6, 2007
K K GAGNEJA RETD SR SUPDT OF POST OFFICES Vs. UNION OF INDIA
April 25, 2007
K K NAUSHAD ALI CREW CONTROLLER SOUTHERN RAILWAY AND T MOHANDAS DEPUTY STATION SUPERINTENDENT Vs. UNION OF INDIA
June 22, 2007
K KOTESHWAR RAO Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
K LAKSHMI SAVITHRI Vs. UNION OF INDIA
February 5, 2007
K NAGESWARA RAO S/O LATE K RAMACHANDRA RAO Vs. UNION OF INDIA
April 23, 2007
K RAJA SEKHAR AND SATIVADA DHANUNJAYA RAO Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
July 19, 2007
K RAMA RAO Vs. DIRECTOR GENERAL PAP SECTION DEPARTMENT OF POSTS
June 19, 2007
K S YADAV SECTION OFFICER INTELLIGENCE BUREAU HEADQUARTERS MINISTRY OF HOME AFFAIRS Vs. UNION OF INDIA
March 16, 2007
K SARAIAH Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
March 30, 2007
K SARASWATHY D/O NEELAKANTAN Vs. SENIOR DIVISIONAL PERSONNEL OFFICER SOUTHERN RAILWAY AND THE UNION OF INDIA UOI
September 14, 2007
K SATYAMMA Vs. UNION OF INDIA
April 5, 2007
K SRINIVASA RAO Vs. CHIEF PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
June 29, 2007
K V NARAYANASWAMY RETIRED POSTMASTER Vs. CHIEF POSTMASTER GENERAL DEPARTMENT OF POSTS
October 29, 2007
K VEERABHADRA RAO S/O LATE K NARSAYYA Vs. UNION OF INDIA
April 23, 2007
K. RAJAGOPALAN AND ORS. Vs. UNION OF INDIA (UOI) AND ORS.
January 10, 2007
K. UNNIKUMARAN Vs. UNION OF INDIA (UOI) AND ANR.
February 23, 2007
KAMAL KUMAR S/O SHRI HARI SINGH Vs. COMMISSIONER OF POLICE DELHI POLICE AND THE DY COMMISSIONER OF POLICE ESTT BRANCH DELHI POLICE
November 28, 2007
KAMLA DEVI WIDOW OF LATE RAM KISHUN EX GANG MAN UNDER S E P WAY /N RLY Vs. UNION OF INDIA
June 8, 2007
KAMLA PRASAD S/O SHIV DHARI YADAV Vs. UNION OF INDIA
August 3, 2007
KANDRU PRAKASH Vs. COMMANDING OFFICER AND STATION COMMANDER
July 20, 2007
KASSEY SUHITA ANUPAM Vs. UNION OF INDIA
September 12, 2007
KISHAN LAL KAMBOJ S/O SHRI SHANKER LAL KAMBOJ Vs. UNION OF INDIA
April 30, 2007
KISHORI LAL HEAD BOOKING CLERK Vs. CHAIRMAN RAILWAY BOARD
May 1, 2007
KRISHAN KUMAR RAJPUT S/O SHRI SATYA PRAKASH AND GAJENDER PRATAP PAL S/O SHRI RAJA RAM Vs. PRADIPTO GHOSH SECRETARY MINISTRY OF ENVIRONMENT AND FORESTS GOVT OF INDIA
September 28, 2007
KRISHAN KUMAR S/O LATE SHRI C N SHARMA AND DAL CHAND S/O KALU RAM Vs. SECRETARY MINISTRY OF DEFENCE
March 29, 2007
KRISHAN LAL S/O SHRI MOLAR RAM SAFAIWALA NORTHERN RAILWAY Vs. UNION OF INDIA
May 17, 2007
KRISHNA NAND S/O SHRI DOMAMN Vs. GOVERNMENT OF NCT OF DELHI THROUGH THE SECRETARY MEDICAL
March 1, 2007
KUKKALA SRINIVASA REDDY Vs. GENERAL MANAGER S C RLYS
August 8, 2007
KULDEEP KUMAR S/O SHRI SHRICHAND LATTIWAL Vs. UNION OF INDIA
July 25, 2007
L A ROACH Vs. UNION OF INDIA
August 17, 2007
L U M RAO S/O SHRI L M RAO Vs. UNION OF INDIA
March 6, 2007
LAL BAHADUR SINGH Vs. UNION OF INDIA
August 14, 2007
LAL SAHAB JHA Vs. UNION OF INDIA
April 9, 2007
LALITA PALI LECTURER ID Vs. GOVT OF NCT OF DELHI THROUGH THE LT GOVERNOR
March 6, 2007
LALITA WIFE OF LATE LALIT KUMAR SINGH AND VIRENDRA SINGH ADOPTED SON OF LATE LALIT KUMAR SINGH Vs. UNION OF INDIA
July 31, 2007
LAXMAN LAL S/O LATE N RAM Vs. UNION OF INDIA
March 13, 2007
M A K JILENI Vs. UNION OF INDIA
June 29, 2007
M D PATWARDHAN W/O DR D V PATWARDHAN Vs. DIRECTOR CENTRAL HINDI DIRECTORATE MINISTRY OF HUMAN RESOURCE DEVELOPMENT
February 7, 2007
M FAIZ ALI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
M HARA BHUPAL Vs. UNION OF INDIA
April 2, 2007
M I BELGAUMI Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY AND THE DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
July 23, 2007
M ILANGOVAN S/O S MAYILSAMY Vs. UNION OF INDIA
June 28, 2007
M JANGAMMA Vs. CHIEF COMMISSIONER OFFICE OF THE CHIEF COMMSISIONER CUSTOMS AND CENTRAL EXCISE HYDERABAD ZONE AND THE COMMISSIONER CUSTOMS AND CENTRAL EXCISE
April 19, 2007
M K BANSAL S/O SHRI T R BANSAL Vs. UNION OF INDIA
May 1, 2007
M L YADAV Vs. UNION OF INDIA
April 10, 2007
M M KANADE S/O SHRI M S KANADE Vs. UNION OF INDIA
March 14, 2007
M PADMACHARY Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
M S ANAND JYOTHI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
M S MANDHAIYA S/O SHRI HARPHUL SINGH Vs. UNION OF INDIA
November 6, 2007
M SHARANAPPA Vs. UNION OF INDIA
March 30, 2007
M SWARNALATHA Vs. UNION OF INDIA
April 26, 2007
M TULSI RAM NAIK S/O M CHAND NAIK Vs. SUPDT OF POST OFFICES
June 27, 2007
M V R SHARMA Vs. SECRETARY DEPARTMENT OF ATOMIC ENERGY B A R C
August 6, 2007
M VENKATA LAXMI Vs. SENIOR DIVISIONAL FINANCE MANAGER SOUTH CENTRAL RAILWAY
March 16, 2007
M VENKATESU Vs. POSTMASTER GENERAL A P SOUTHERN REGION AND THE SUPERINTENDENT OF POST OFFICES
April 24, 2007
MA RASHEED JAMEEL S/O M A G JAMEEL Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
September 13, 2007
MADHU BALA SHARMA W/O SHRI ASHOK KUMAR SHARMA Vs. UNION OF INDIA
March 7, 2007
MADHUSUDAN RAM SAHU Vs. UNION OF INDIA
July 27, 2007
MAHABIR SINGH Vs. UNION OF INDIA
January 3, 2007
MAHENDRA KUMAR SHARMA LEGAL HEIR AND SON OF LATE SHRI GANGA SARAN SHARMA Vs. SUPERINTENDENT POST OFFICES BULAND SHAHAR DIVISION
September 26, 2007
MAIKU Vs. UNION OF INDIA
May 8, 2007
MALTI DEVI W/O LATE SH MUNESHWAR PEON Vs. UNION OF INDIA
November 5, 2007
MANJU SINGH W/O MAJ GEN R SINGH Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
August 30, 2007
MANOJ KUMAR S/O SH RAJENDRA PRASAD EXECUTIVE ENGINEER E BSNL ELECTRICAL DIVISION Vs. SECRETARY DEPARTMENT OF TELECOMMUNICATIONS
October 5, 2007
MARY SUSEELA AND MS MARY FATHIMA Vs. SUPERINTENDING ENGINEER DAKSHIN KUMAN MUKHYALAYA ENGINEER SHAKHA COMMANDER WORKS ENGINEER AND GARRISON ENGINEER NORTH
June 26, 2007
MOHAMMAD SALEEM AFTER HIS DEATH DURING PENDENCY OF THIS O A SMT BANO KHANAM WIFE OF LATE MOHAMMAD SALEEM Vs. UNION OF INDIA
July 24, 2007
MOHAMMED KASIM FISHERIES INSPECTOR DEPARTMENT OF FISHERIES Vs. ADMINISTRATION OF THE U T OF THE LAKSHADWEEP
August 24, 2007
MOHD AJAZUR RAHMAN S/O DR MOHD HAFIZUR RAHMAN AND SHRI JETINDER KUMAR S/O SHRI GANESH PRASAD Vs. GOVT OF NCT OF DELHI THROUGH CHIEF SECRETARY
March 6, 2007
MOHD MUNEER Vs. DIVISIONAL RAILWAY MANAGER NANDED DIVISION SOUTH CENTRAL RAILWAY
March 23, 2007
MOHINDER SINGH S/O LATE SH RAM SWARUP Vs. SHEKAR DUTT SECRETARY DEFENCE
March 16, 2007
MUKESH GARG S/O SHRI B B GUPTA Vs. UNION OF INDIA
April 25, 2007
MUKH RAM SINGH S/O SHRI RAM ROOP Vs. UNION OF INDIA
November 8, 2007
MUNNI BURMAN W/O SHRI MURLIDHARAN Vs. UNION OF INDIA
August 20, 2007
N J AUGUSTY S/O JOSEPH Vs. POSTMASTER GENERAL CENTRAL REGIONAL
July 11, 2007
N JANGAIAH S/O N PEDDAIAH Vs. CHIEF COMMISSIONER CUSTOMS AND CENTRAL EXCISE
August 7, 2007
N NAGESWARA RAO Vs. DIVISIONAL COMMERCIAL MANAGER SOUTH CENTRAL RAILWAY COMMERCIAL BRANCH AND THE SENIOR DIVISIONAL COMMERCIAL MANAGER SOUTH CENTRAL RAILWAY
April 24, 2007
N RAVI SANKAR S/O LATE M B SARMA Vs. UNION OF INDIA
April 23, 2007
N S V PRAKASA RAO Vs. CHIEF POSTMASTER GENERAL
July 18, 2007
N V SASTRY S/O N SURYANARAYANA MURTHY Vs. SUPERINTENDENT OF POST OFFICES ELURU DIVISION
July 27, 2007
N VELU Vs. UNION OF INDIA
June 26, 2007
NANAG RAM MEENA S/O SHRI HIRA LAL Vs. UNION OF INDIA
March 20, 2007
NARENDAR RUDRA Vs. DIVISIONAL RAILWY MANAGER PERSONEL AND SR DIVISIONAL SIGNAL AND TELECOM ENGINEER MAINTENANCE
July 18, 2007
NEELU BHATIA W/O SH SATISH BHATIA Vs. KENDRIYA VIDYALAYA SANGATHAN
September 10, 2007
NEERAJ KUMAR S/O SHRI D S TYAGI Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
March 1, 2007
NIRMAL SINGH PROOF READER JUNIOR CENTRAL HINDI DIRECTORATE MINISTRY OF HUMAN RESOURCES DEVELOPMENT HIGHER EDUCATION DEPARTMENT Vs. UNION OF INDIA
November 19, 2007
NISHANT SINGH SUB INSPECTOR FP CFPB/NCRB Vs. UNION OF INDIA
August 24, 2007
O N MATHUR S/O SHRI J N MATHUR Vs. UNION OF INDIA
April 2, 2007
O P SHARMA Vs. UNION OF INDIA
January 18, 2007
O P SINGH S/O SHRI INDER PAL SINGH Vs. UNION OF INDIA
November 20, 2007
P ARUNA RAJESHWAR W/O LATE SRI P S RAJESHWAR Vs. SOUTH CENTRAL RAILWAY
July 27, 2007
P BALAKRISHNA RAO Vs. UNION OF INDIA
March 26, 2007
P BHASKARA RAO S/O SHRI SANGEETA RAO Vs. DIVISIONAL RAILWAY MANAGER HYDERABAD DIVISION SOUTH CENTRAL RAILWAY
September 12, 2007
P C AGRAWAL RETD Vs. UNION OF INDIA
November 2, 2007
P D KUMAR S/O DORAISWAMY PILLAI Vs. GENERAL MANAGER REP UNION OF INDIA UOI SC RLYS AND THE CHIEF PERSONNEL OFFICER SC RLYS
August 3, 2007
P GOPAL Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
P K PANDEY Vs. UNION OF INDIA
March 12, 2007
P LAKSHMAMMA W/O LATE P RAMAKRISHNAIAH Vs. UNION OF INDIA
August 8, 2007
P MARUTHI RAM S/O LATE P GOPALAKRISHNA MURTHY Vs. UNION OF INDIA
April 27, 2007
P N RANGANATHAN SUPERINTENDENT OF CENTRAL EXCISE RETD Vs. UNION OF INDIA
June 29, 2007
P PADMANABHAN SUPERINTENDENT OF CENTRAL EXCISE RETD Vs. UNION OF INDIA
July 24, 2007
P R LEOPOLD S/O P X RAFEEL Vs. DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH AND THE DIRECTOR CENTRAL MARINE FISHERIES INSTITUTE
June 21, 2007
P R VIJAYAN DEPUTY COMMISSIONER OF CUSTOMS UNDER SUSPENSION Vs. UNION OF INDIA
November 6, 2007
P RAVI UDAY KUMAR Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
June 11, 2007
P SATYA SRINIVAS Vs. SENIOR DIVISIONAL SIGNAL AND TELECOM ENGINEER/MAINTENANCE SOUTH CENTRAL RAILWAY
June 20, 2007
P SRINIVAS RAO Vs. DIVISIONAL RAILWAY MANAGER PERSONAL BRANCH
March 23, 2007
P SUBBA RAO S/O POLIGADU Vs. UNION OF INDIA
April 27, 2007
P VEERASWAMY Vs. CHIEF ELECTRICAL LOCO ENGINEER
June 12, 2007
P VENKATESWARLU S/O P VEERAIAH SENIOR SCIENTIST ENTOMOLOGY CENTRAL TOBACCO RESEARCH INSTITUTE INDIAN COUNCIL OF AGRICULTURAL RESEARCH Vs. DIRECTOR GENERAL INDIAN COUNCIL OF AGRICULTURAL RESEARCH
June 12, 2007
P.P. HARITH Vs. UNION OF INDIA (UOI) AND ORS.
March 7, 2007
P.V. BALASUBRAMANI AND ANR. Vs. DIRECTOR OF ENFORCEMENT REP. BY UNION OF INDIA (UOI)
June 7, 2007
PERURI VENKATA RAMANA PART TIME ORDERLY TO THE CHIEF MEDICAL OFFICER IN CHARGE P AND T DISPENSARY Vs. SUPERINTENDENT OF POST OFFICES RAJAHMUNDRY DIVISION
July 27, 2007
PRADEEP SINGH HOODA Vs. UNION OF INDIA
March 6, 2007
PRADIP KUMAR GUHA Vs. UNION OF INDIA (UOI) AND ORS.
January 2, 2007
PRAN NATH S/O LATE TULSI DAS Vs. UNION OF INDIA
December 14, 2007
PREM LATA GHAI Vs. COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
October 25, 2007
PUTHIYADAVAN NARAYANAN S/O SRI K KARUNAKARAN NAIR Vs. SUPERINTENDENT OF POST OFFICES KANNUR DIVISION
April 26, 2007
R C SAXENA S/O SHRI ATAL BIHARI Vs. UNION OF INDIA
April 18, 2007
R C SUDHA RANI Vs. COMMANDANT AIR FORCE ACADEMY
April 12, 2007
R K DOOMRA Vs. UNION OF INDIA
November 15, 2007
R K GANGADHARAN TECHNICIAN GRADE I/CARRIAGE AND WAGON SOUTHERN RAILWAY Vs. UNION OF INDIA
June 21, 2007
R K RASTOGI S/O SHRI HARI DEV RASTOGI Vs. UNION OF INDIA
November 30, 2007
R K SHARMA S/O LATE SHRI Y D SHARMA Vs. UNION OF INDIA
May 23, 2007
R S SHAH Vs. CONTROLLER CONTROLLERATE OF QUALITY ASSURANCE MILITARY EXPLOSIVES
April 30, 2007
R. ARULANANDAN AND ANR. Vs. UNION OF INDIA (UOI) AND ORS.
September 17, 2007
R. BALSUBRAMANIAN Vs. UNION OF INDIA (UOI) AND ORS.
October 12, 2007
R.B. SINGH Vs. UNION OF INDIA (UOI) AND ORS.
August 21, 2007
RAGHUVIR SINGH AKELA S/O SHRI LALA RAM Vs. GOVT OF N C T OF DELHI THROUGH THE SECRETARY EDUCATION
April 25, 2007
RAJ KUMAR S/O SH PREMCHAND Vs. UNION OF INDIA
April 25, 2007
RAJ KUMAR SHARMA S/O SHRI OM PARKASH SHARMA Vs. UNION OF INDIA
December 6, 2007
RAJBIR SINGH INSPECTOR IN DELHI POLICE Vs. GOVERNMENT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND ADDL COMMISSIONER OF POLICE SECURITY
March 6, 2007
RAJENDRA KUMAR TANDON S/O SHRI J C TANDON AND CHHATTAR DHARI S/O SHRI KISAN DEO RAI Vs. UNION OF INDIA
May 31, 2007
RAJESH KUMAR Vs. CHIEF SECRETARY
November 20, 2007
RAJESH MISHRA Vs. UNION OF INDIA
June 8, 2007
RAJINDERJIT SINGH S/O LATE SHRI KARTAR SINGH Vs. UNION OF INDIA
December 11, 2007
RAJIV KUMAR CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
March 29, 2007
RAJPAL SINGH S/O SHRI HUKMI RAM Vs. UNION OF INDIA
May 29, 2007
RAM ASREY S/O SHRI RAM NARAIN Vs. UNION OF INDIA
September 11, 2007
RAM LAGAN YADAV EX SENIOR A/CS OFFICER NORTHERN RAILWAY Vs. UNION OF INDIA
May 11, 2007
RAM LAL SHARMA Vs. UNION OF INDIA
March 20, 2007
RAM PHAL SECURITY GUARD Vs. UNION OF INDIA
November 19, 2007
RAM PHER SINGH Vs. UNION OF INDIA (UOI) AND ORS.
May 10, 2007
RAM PUJAN SINGH Vs. UNION OF INDIA
February 15, 2007
RAMESH CHANDER EX HEAD CONSTABLE OF DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE
March 11, 2007
RAMESH GILL Vs. UNION OF INDIA (UOI) AND ORS.
July 2, 2007
RAMESH KUMAR Vs. UNION OF INDIA (UOI) AND ORS.
September 21, 2007
RANDHIR SINGH S/O LATE SHRI DIWAN SINGH Vs. UNION OF INDIA
September 13, 2007
RANVIR SINGH S/O LATE SHRI CHHOTEY SINGH CHIEF GOODS SUPERVISOR Vs. UNION OF INDIA
August 1, 2007
RATNAMMA Vs. COMMANDANT HQ ARTILLERY CENTRE
April 10, 2007
RATTI RAM MEENA S/O SITA RAM MEENA Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
January 3, 2007
RAVI SHANKER SRIVASTAVA IAS S/O LATE SHRI S P SRIVASTAVA Vs. UNION OF INDIA
April 25, 2007
RAVINDER KUMAR IPS RETIRED S/O LATE CAPT JAIPAL SINGH Vs. UNION OF INDIA
December 20, 2007
RAVINDER KUMAR S/O SHRI SATPAL SINGH Vs. UNION OF INDIA
May 1, 2007
RAVINDER SINGH S/O SH SHRIPAL SHARMA Vs. GOVT OF NCT OF DELHI THROUGH THE CHIEF SECRETARY
April 4, 2007
RAVINDRA SHARMA S/O SRI GAYA SHARMA Vs. UNION OF INDIA
February 12, 2007
S C AWASTHI S/O S N AWASTHI WORKING AS DY DIRECTOR/EXECUTIVE ENGINEER SPECIAL CELL NATIONAL WATER DEVELOPMENT AGENCY Vs. NATIONAL WATER DEVELOPMENT AGENCY THROUGH DIRECTOR GENERAL AND
May 17, 2007
S C SHARMA SENIOR RESEARCH OFFICER RESEARCH DIVISION CENTRAL INSTITUTE FOR RESEARCH AND TRAINING IN EMPLOYMENT SERVICES DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING MINISTRY OF LABOUR GOVERNMENT OF INDIA Vs. UNION OF INDIA
March 21, 2007
S JAYALAKSHMI Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION
July 18, 2007
S K SHARMA S/O LATE SHRI M R SHARMA Vs. UNION OF INDIA
November 15, 2007
S LAKSHMINARAYANA Vs. UNION OF INDIA
March 13, 2007
S M R NAQVI SON OF LATE S N NAQVI Vs. UNION OF INDIA
June 6, 2007
S MURUGESHWARI W/O A SOMASUNDARAM Vs. UNION OF INDIA
July 23, 2007
S N SHARMA S/O LATE SHRI A SHARMA Vs. UNION OF INDIA
March 15, 2007
S N SINGH Vs. SECRETARY REP UNION OF INDIA UOI M/O DEFENCE
April 16, 2007
S P SINGH S/O LATE SHRI C B SINGH Vs. UNION OF INDIA
April 2, 2007
S SAMBASIVA REDDY S/O SESHIAH REDDY Vs. SR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY GUNTAKAL DIVISION
July 13, 2007
S SIMHADRI S/O S APPA RAO Vs. DIVISIONAL RAILWAY MANAGER SOUTH CENTRAL RAILWAY
June 5, 2007
S SUBBA RAO Vs. UNION OF INDIA
September 7, 2007
S.K. GUPTA AND ORS. Vs. SECRETARY, RAILWAY BOARD AND ANR.
February 8, 2007
S.K. SOOD, IAS Vs. UNION OF INDIA (UOI) AND ANR.
August 21, 2007
SANDEEP KUMAR VERMA S/O LATE SHRI RAJ KISHORE VERMA Vs. UNION OF INDIA
November 15, 2007
SARIKA JAGANNADHA RAO Vs. CHIEF COMMISSIONER OF INCOME TAX
March 12, 2007
SATBIR SINGH SON OF LATE SHRI JAGAT SINGH Vs. UNION OF INDIA
March 26, 2007
SATNAM SINGH S/O LATE SHRI HARBHAJAN SINGH EX JOINT COMMISSIONER CENTRAL EXCISE Vs. UNION OF INDIA
April 5, 2007
SATYA PANDEY PRINCIPAL RETD Vs. UNION OF INDIA
April 16, 2007
SATYADEV PRASAD YADAV S/O LATE MAHABALI YADAV Vs. UNION OF INDIA
July 20, 2007
SATYADEV S/O SHRI KARTARA Vs. UNION OF INDIA
September 19, 2007
SATYENDRA PAL S/O SHRI SAMASHA Vs. UNION OF INDIA
April 23, 2007
SAVU SHANMUKHA Vs. SENIOR DIVISIONAL ENGINEER SOUTH EAST COAST RAILWAY
April 13, 2007
SEERAM DURGA BHAVANI Vs. CHIEF COMMISSIONER OF INCOME TAX I AND DEPUTY COMMISSIONER OF INCOME TAX ADMN
April 11, 2007
SH G S BEDI DY DIRECTOR ADMN Vs. UNION OF INDIA
March 22, 2007
SH GURUBAKSH KUMAR S/O SH KISHAN CHAND Vs. UNION OF INDIA
October 25, 2007
SH JAYANTA KUMAR DUTTA S/O LATE T N DUTTA Vs. UNION OF INDIA
May 1, 2007
SH LEKH RAJ S/O SH MOOLCHAND Vs. UNION OF INDIA
October 23, 2007
SH M P KUSHWAHA S/O S N KUSHWAHA HEAD BOOKING CLERK NORTHERN RAILWAY Vs. UNION OF INDIA
March 23, 2007
SH M P MAHAWAR S/O SH G LAL Vs. UNION OF INDIA
August 8, 2007
SH MOHSIN MALIK Vs. UNION OF INDIA
December 6, 2007
SH PRAMOD KUMAR SHEEL S/O SH BHURI SINGH Vs. UNION OF INDIA
November 14, 2007
SH SATYABIR SINGH LABORATORY ASSISTANT DMS Vs. DEPTT OF AGRICULTURE ANIMAL HUSBANDRY AND DAIRYING THROUGH ITS SECRETARY MINISTRY OF AGRICULTURE
October 23, 2007
SHAMBHU KUMAR S/O SRI JAGDISH RAM Vs. UNION OF INDIA
May 8, 2007
SHARANAPPA Vs. CHIEF SOIL SURVEY OFFICER ALL INDIA SOIL AND LAND USE SURVEY DEPARTMENT OF AGRICULTURE AND COOPERATION GOVERNMENT OF INDIA
August 9, 2007
SHAYA W/O SRI M A HAMEED Vs. UNION OF INDIA
June 18, 2007
SHIV KUMAR SHARMA S/O SH MADHAV PRASAD Vs. UNION OF INDIA
March 13, 2007
SHOBHAWATI W/O LATE RAM GHARIB YADAVA Vs. UNION OF INDIA
November 13, 2007
SHRI TARLOK SINGH S/O LATE SHRI CHANAN SINGH, ASSTT. SURVEYOR OF WORKS, CIVIL CONSTRUCTION WING, ALL INDIA RADIO Vs. UNION OF INDIA (UOI) (THROUGH SECRETARY MINISTRY OF INFORMATION AND BROADCASTING AND THE CHIEF ENGINEER, CIVIL CONSTRUCTION WING, ALL INDIA RADIO)
March 12, 2007
SHYAM SINGH S/O SH CHANDER SINGH Vs. UNION OF INDIA
March 21, 2007
SIYA RAM S/O LATE SUMMER SINGH Vs. UNION OF INDIA
August 13, 2007
SK BHASHEED AHMED S/O SK ALLAH BHAKSH Vs. SENIOR DIVISIONAL PERSONNEL OFFICER SOUTH CENTRAL RAILWAY
August 1, 2007
SK MASTHAN SAHEB Vs. GENERAL MANAGER REP UNION OF INDIA UOI S C RAILWAY
July 23, 2007
SOM NATH SANYAL S/O LATE KRISHNA KAMAL SANYAL Vs. GOVT OF INDIA THROUGH ITS SECRETARY MINISTRY OF INFORMATION AND BROADCASTING
May 17, 2007
SRI C RAM MOHAN BABU S/O LATE C ANKALAPPA Vs. MEMBER POSTAL BOARD
August 9, 2007
SRI D VEERA SWAMY SUB POSTMASTER RETIRED Vs. DIRECTOR OF ACCOUNTS POSTAL
March 29, 2007
SRI RAKESH KUMAR MATHUR SON OF LATE J B MATHUR Vs. UNION OF INDIA
February 19, 2007
SRI SURI BALAKOTAIAH Vs. CHIEF POSTMASTER GENERAL
May 4, 2007
SUKHDEV SINGH Vs. UNION OF INDIA
March 9, 2007
SUKHDEV SINGH Vs. UNION OF INDIA
April 17, 2007
SUMA @ PARVATHI DEVI Vs. UNION OF INDIA
June 25, 2007
SUMAN @ VANMALA Vs. UNION OF INDIA
March 14, 2007
SUMER SINGH INSPECTOR IN DELHI POLICE Vs. GOVT OF NCT OF DELHI THROUGH COMMISSIONER OF POLICE AND JOINT COMMISSIONER OF POLICE
April 1, 2007
SUNIL BULAKHI Vs. UNION OF INDIA (UOI) AND ORS.
April 24, 2007
SUNIL SAXENA S/O SHRI S B SAXENA Vs. UNION OF INDIA
May 17, 2007
SUPERVISORS WELFARE ASSOCIATION DIRECTORATE OF SOCIAL WELFARE NCT OF DELHI THROUGH ITS SECRETARY SMT URMILA SHUKLA W/O S B SHUKLA AND SMT ARUN LATA PATHAK S/O H R PATHAK Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
September 12, 2007
SURENDER KUMAR S/O SHRI RAJ SUNDER Vs. GOVT. OF NCT OF DELHI (THROUGH THE CHIEF SECRETARY, GOVT. OF NCT OF DELHI,
June 5, 2007
SURENDRA PRATAP SINGH S/O SHRI UDDAL SINGH AND KRISHAN LAL TAANK S/O SHRI RATAN LAL TAANK Vs. UNION OF INDIA
March 6, 2007
SURESH CHAND SHARMA S/O LATE SHRI NITYA KISHORE SHARMA Vs. UNION OF INDIA
November 6, 2007
SURYA BEGUM W/O LATE B ABOOBAKAR Vs. UNION OF INDIA
April 19, 2007
SYED ISHAQUE Vs. WELFARE COMMISSIONER LWO MIN OF LABOUR GOVT OF INDIA
April 9, 2007
T BASAVAIAH Vs. CHIEF POSTMASTER GENERAL
July 10, 2007
T C CHOWDAPPA Vs. POSTMASTER NANDYAL HEAD POST OFFICE
June 19, 2007
T J REDDY Vs. UNION OF INDIA
July 16, 2007
T KOTESWAR RAO Vs. DEPUTY DIRECTOR OF CENTRAL GOVT HEALTH SCHEME AND THE PRINCIPAL CHIEF POSTMASTER GENERAL
August 8, 2007
T OM NAMASIVAYA S/O T APPA RAO Vs. SENIOR DIVISIONAL COMMERCIAL MANAGER/SC SECUNDERABAD DIVISION SOUTH CENTRAL RAILWAY AND THE ADDITIONAL DIVISIONAL RAILWAY MANAGER/OPERATIONS S C DIVISION SOUTH CENTRAL RAILWAY
August 2, 2007
T RAMACHANDER Vs. SENIOR SUPERINTENDENT OF POST OFFICES HYDERABAD CITY DIVISION AND THE DIRECTOR OF POSTAL SERVICES
July 18, 2007
T SRINIVASULU Vs. SATISH DHAWAN SPACE CENTRE SHAR
July 18, 2007
T SUJATHA Vs. GOVERNMENT OF INDIA MINISTRY OF FINANCE
August 1, 2007
T T M THARAKAN S/O ABRAHAM THOMAS Vs. DIRECTOR GENERAL EMPLOYEES STATE INSURANCE CORPORATION
August 3, 2007
T VENKATESH Vs. ACCOUNTANT GENERAL A AND E REP UNION OF INDIA UOI AND THE SR ACCOUNTS OFFICER ADMN
March 22, 2007
T VENKATESWARA RAO Vs. CHIEF POSTMASTER GENERAL
June 27, 2007
T VENUGOPALAN S/O T MAMBAN Vs. ADDITIONAL DIRECTOR GENERAL AND RECRUITING ADJUTATANTS GENERAL BRANCH
June 19, 2007
TATINENI VIDYADHARA RAO S/O LATE SRI BASAVAIAH Vs. UNION OF INDIA
April 23, 2007
TUSHAR RANJAN MOHANTY S/O SHRI RABI NARAYAN MOHANTY CHIEF STATISTICAL ADVISER DIRECTORATE OF INCOME TAX RSP AND PR DEPARTMENT OF REVENUE MINISTRY OF FINANCE Vs. UNION OF INDIA
September 5, 2007
U C TEWARI S/O LATE SHRI J D TIWARI Vs. UNION OF INDIA
April 24, 2007
UMA KANT ROY TRAINING AND PLACEMENT OFFICER G B PANT POLYTECHNIC DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION Vs. GOVERNMENT OF NCT DELHI THROUGH THE CHIEF SECRETARY GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF DELHI AND PRINCIPAL SECRETARY CUM DIRECTOR DIRECTORATE OF TRAINING AND TECHNICAL EDUCATION
March 14, 2007
UMA KUMARI WIDOW OF LATE SHRI UDAI PRATAP SINGH S/O SHRI R P SINGH Vs. UNION OF INDIA
December 10, 2007
UMESH KUMAR MAHATO AND 14 ORS. Vs. UNION OF INDIA (UOI) AND ORS.
February 9, 2007
USHA SHARMA WD/O LATE SHRI JITENDER KUMAR SHARMA Vs. UNION OF INDIA
January 29, 2007
V A CHANDRAN Vs. UNION OF INDIA
June 6, 2007
V BALAJI S/O ANJANEYULU REDDY Vs. CHIEF POSTMASTER GENERAL
July 27, 2007
V DURGA RAO Vs. UNION OF INDIA
July 24, 2007
V K WADHWA S/O LATE SHRI G R WADHWA UNDER SECRETARY DEPARTMENT OF PENSION AND PENSIONERS WELFARE MINISTRY OF PERSONNEL PUBLIC GRIEVANCES AND PENSIONS Vs. UNION OF INDIA
March 6, 2007
V K YADAV S/O SHRI D S YADAV Vs. UNION OF INDIA
June 8, 2007
V P SHARMA S/O SHRI OM PRAKASH Vs. GOVERNMENT OF NCT OF DELHI THROUGH CHIEF SECRETARY
March 21, 2007
V SITA Vs. UNION OF INDIA
April 4, 2007
V SUBBA RAO S/O LATE V SOMAIAH Vs. SECRETARY REP UNION OF INDIA UOI M/O RAILWAYS RAILWAY BOARD
July 17, 2007
V T RANJAN S/O LATE V T VENKATESWARLU Vs. GENERAL MANAGER SOUTH CENTRAL RAILWAY
July 20, 2007
VEENA NAYYAR W/O LATE SHRI P K NAYYAR AND MS SUNAINA NAYYAR D/O LATE SHRI P K NAYYAR Vs. UNION OF INDIA
January 29, 2007
VIJAY KUMAR MAGO S/O SHRI K L MAGO Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
November 16, 2007
VIKAS SAXENA S/O SHRI SHAYAM SUNDER SAXENA Vs. UNION OF INDIA
March 6, 2007
VIMAL ANAND GUPTA ADDL DEPUTY COMMISSIONER OF POLICE Vs. UNION OF INDIA
March 26, 2007
VINOD KUMAR SON OF SHRI SUWA SINGH Vs. UNION OF INDIA
August 20, 2007
VIRENDRA SINGH S/O SHRI NATHI LAL HAMMAL PEON Vs. UNION OF INDIA
May 17, 2007
YASH PAL S/O RAM DAYAL Vs. UNION OF INDIA
February 2, 2007
YASHODA ADVANI W/O SHRI LAL ADVANI Vs. UNION OF INDIA
March 7, 2007
YELLAPU RAMU S/O JAGANNA REPRESENTING ON BEHALF OF MINOR ADARI GAYATRI Vs. DIVISIONAL RAILWAY MANAGER PERSONNEL EAST COAST RAILWAY AND THE DIVISIONAL PERSONNEL OFFICER EAST COAST RAILWAY
July 27, 2007
YOGESH YADAV S/O SHRI JAGDISH CHANDER Vs. SECRETARY MINISTRY OF NON CONVENTIONAL ENERGY SOURCES AND DIRECTOR ADMN MINISTRY OF NON CONVENTIONAL ENERGY SOURCES
March 30, 2007
ZAFAR ALI KHAN S/O MR MOHD MUSTAFA KHAN Vs. PRINCIPAL CHIEF POSTMASTER GENERAL
March 30, 2007