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Case Index
Title
Date
A C MEHTA Vs. UNION OF INDIA
January 11, 2007
A MAJID FAKIR KAZI Vs. A N ROY COMMISSIONER OF POLICE
September 10, 2007
A P BANAJI Vs. UNION OF INDIA
June 16, 2007
A SHENOY AND CO Vs. N D KADAM
August 9, 2007
AB RAHIMKHAN S/O AB SHABBIRKHAN Vs. ASMA PARVEEN D/O MOHD IQBAL @ ASMA PARVEEN W/O AB RAHIM KHAN
November 2, 2007
ABBAS ALI SIDDIQUE Vs. UNION OF INDIA
March 6, 2007
ABBAS ZOHEB LOKHANDWALA Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
September 7, 2007
ABDUL ALIAS ASLAM SALIM SHAIKH Vs. STATE OF MAHARASHTRA
April 17, 2007
ABDUL HASAN SHAIKH MANSURI Vs. MUN CORPN OF MUMBAI
March 2, 2007
ABDUL HASSAN KHAN Vs. STATE OF MAHARASHTRA
September 20, 2007
ABDUL JABBAR Vs. ABDUL KHAN S O AZIZ KHAN
November 21, 2007
ABDUL KARIM SIDDIQUI AZHAR IQBAL Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
June 4, 2007
ABDUL MUKIM UMAR ANSARI Vs. STATE OF MAHARASHTRA
October 15, 2007
ABDUL RAHIM MOHAMMED RAJAB TANTRY Vs. STATE OF MAHARASHTRA
July 26, 2007
ABDUL RAIS ABDUL MUNAF Vs. STATE OF MAHARASHTRA
December 7, 2007
ABDUL RAZAK ABDUL GANI DUNGE Vs. STATE OF MAHARASHTRA
August 28, 2007
ABDUL SAMAD GULAM RASUL INAMDAR Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
December 3, 2007
ABHAY PRABHAKAR LELE Vs. RAOSAHEB MAHAVEER CHIMANNA
October 10, 2007
ABHIJIT JAYANT PINGLE Vs. STATE OF MAHARASHTRA
October 1, 2007
ABHIMANYU DATTARAM SAWANT Vs. RAUKO CINE LABORATORIES
December 19, 2007
ACC LTD Vs. ASSOCIATED CEMENT STAFF UNION
December 4, 2007
ACHARYA DONDE SHIKSHAN PRASARAK MANDAL Vs. VITTHAL D KAMBLE
July 5, 2007
ADARSH GINNING AND PRESSING FACTORY Vs. STATE OF MAHARASHTRA
July 25, 2007
ADARSH SAHAKARI GRAH NIRMAN SANSTHA Vs. BABUSING ROTHOD
August 7, 2007
ADARSH SHIKSHAN PRASARAK MANDAL Vs. PRESIDING OFFICER SCHOOL TRIBUNAL AMRAVATI
March 13, 2007
ADERABAD CO-OPERATIVE HOUSING SOCIETY LIMITED Vs. DIV JT REGISTRAR CO OPERATIVE SOCIETIES MUMBAI
July 31, 2007
ADINATH LIMBAJI NAVALE Vs. POLICEMAN HOUSING SOCIETY BEED
June 4, 2007
ADINATH SAHAKARI GRUH RACHNA SANSTHA MARYADIT Vs. DEPUTY DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
November 2, 2007
ADINATH SAHAKARI SAKHAR KARKHANA A COROPORATE SOCIETY Vs. TRIVENI ENGINEERING AND INDUSTRIES LTD
October 11, 2007
ADIVASI VIKAS EKLAVYA AMRUT SANJIVANI SAMAJIK SANSTHA Vs. STATE OF MAHARASHTRA
August 7, 2007
ADVANCE PLASTICS P LTD Vs. STATE
July 13, 2007
ADVANI OERLIKON LTD Vs. SHASHIKANT M SABLE
November 30, 2007
AEFLOAT TEXTILES INDIA LTD Vs. BOGHARA POLYFAB PVT LTD
September 13, 2007
AFZAL SAUDAGAR Vs. JT SECRETARY GOVT OF INDIA
December 13, 2007
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
August 22, 2007
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
November 30, 2007
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
June 22, 2007
AGRICULTURE PRODUCE MARKET COMMITTEE Vs. DISTRICT DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
July 19, 2007
AGYA RANI DUA Vs. VIDYAGAURI J TRIPATHI
February 8, 2007
AIR INDIA CABIN CREW ASSOCIATION Vs. UNION OF INDIA
June 21, 2007
AIR INDIA STAFF COLONY ASSOCIATION Vs. MORESHWAR V PATIL
June 20, 2007
AIR INDIA STAFF COLONY ASSOCIATION-1 Vs. AIR INDIA MODERN SCHOOL
June 20, 2007
AIRFREIGHT LIMITED Vs. PHARMACEUTICAL PRODUCT OF INDIA LIMITED
November 22, 2007
AJANTA PHARMA LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2007
AJAY KUMAR BISWAL Vs. STATE OF MAHARASHTRA
March 28, 2007
AJAY KUMAR POPATLAL JAIN Vs. STATE OF MAHARASHTRA
June 11, 2007
AJAY N GORGI Vs. T S PAREKH & ORS
April 26, 2007
AJAY S/O KAMALAKAR MAINDARKAR Vs. ADARSH COOPERATIVE BHADEKARU
November 22, 2007
AJAY SINGH ALIAS PAPPU GOVARDHAN SINGH Vs. D SHIVANANDHAN COMMISSIONER OF POLICE
March 13, 2007
AJIT CHAMPATRAO BHAPKAR Vs. STATE OF MAHARASHTRA
July 27, 2007
AJIT SHANKARRAO GHORPADE Vs. STATE OF MAHARASHTRA
October 31, 2007
AKANKSHA INTERNATIONAL Vs. MAHARASHTRA STATE ELECTRICITY DISTRIBUTION CO LTD
September 5, 2007
AKKABAI BAPURAO POWER Vs. LAHU VITHU KURNE
September 13, 2007
AKKATAI RAMA PORWADI Vs. SHANKAR BHIMA MAGDUM
October 10, 2007
AKKATAI RAMA PORWADI Vs. GANPATI RAMA PORWADI
October 10, 2007
AKSHATHA DIVAKAR PRABHU Vs. STATE OF MAHARASHTRA
June 21, 2007
AL CAN EXPORTS PVT LTD Vs. STATE OF MAHARASHTRA
September 20, 2007
ALANKAR ALIAS VEER MOHAN RAWAT Vs. STATE OF MAHARASHTRA
June 22, 2007
ALEIXANDRE D COSTA Vs. JOANITA FERNANDES E MASCARENHAS
October 12, 2007
ALEX FERNANDES Vs. STATE OF MAHARASHTRA
February 23, 2007
ALISTER ANTHONY PEREIRA Vs. STATE OF MAHARASHTRA
September 7, 2007
ALKA UMESH ZADGAONKAR Vs. NAGPUR UNIVERSITY
March 13, 2007
ALL GOA PRIVATE SCHOOLS Vs. DILIP BORKAR
August 21, 2007
ALL INDIA ANIMAL WELFARE ASSOCIATION Vs. BRIHANMUMBAI MUNICIPAL CORPORATIOM
April 20, 2007
ALL INDIA CENTRAL BANK EMPLOYEES CONGRESS Vs. CENTRAL BANK OF INDIA
January 17, 2007
ALPA BHASKAR JAGDHANE Vs. SARAS PLASTIC PVT LTD
June 4, 2007
ALPA BHASKAR JAGDHANE Vs. SARAS PLASTIC PVT LTD
June 14, 2007
AMARJIT THAPAR Vs. S K LAUL
June 4, 2007
AMARSEY DAMODAR Vs. RASHTRIYA COTTON KAMGAR GENERAL UNION
September 19, 2007
AMBADAS KASHIRAO KHARAD Vs. STATE OF MAHARASHTRA
January 18, 2007
AMBADAS VITHAL VAYDANDE Vs. DNYARAJ SITARAM SARVOGOD
July 6, 2007
AMBAJOGAI PEOPLES COOPERATIVE BANK LTD Vs. SHRIMAULI BUILDERS
October 9, 2007
AMBAJOGAI SAHAKARI SAKHARI KARKHANA LTD Vs. MANAGING DIRECTOR
December 6, 2007
AMBIKA CONSTRUCTION COMPANY Vs. UNION OF INDIA
December 20, 2007
AMBIKAPRASAD MATASHARAM SHARMA Vs. GURU NANAK AUTOMOBILES
December 6, 2007
AMBUJA CEMENT LTD Vs. NAGPUR MUNICIPAL CORPORATION
August 23, 2007
AMEET NAVINCHANDRA PATEL Vs. PRESIDENT ARYA VIDYA MANDIR SOCIETY
April 19, 2007
AMINKHA MUSAKHAN Vs. INDUSTRIAL COURT MAHARASHTRA
August 22, 2007
AMIRUL ALIAS HAMIRUL HARESH SHAIKH Vs. COMMISSIONER OF POLICE
July 20, 2007
AMIT H JHAVERI Vs. CBI ACB
July 13, 2007
AMIT MOHAN INDER MOHAN SHARMA Vs. MAMTA AGENCY
January 10, 2007
AMIT PRODUCTS (INDIA) LTD Vs. SUPERINTENDING ENGINEER
November 28, 2007
AMIT VISHNUPANT KHOT Vs. UNION OF INDIA
August 1, 2007
AMIT VISHNUPANT KHOT ADULT Vs. UNION OF INDIA
July 31, 2007
AMJAD KHAN IBRAHIM KHAN Vs. STATE OF MAHARASHTRA
September 7, 2007
AMOL ALIAS BANDU UTTAMLAL MEHATA RESIDENT OF SANGLI Vs. STATE OF MAHARASHTRA
January 10, 2007
AMOL NAVELKAR Vs. NITIN B VIRGINKAR
January 31, 2007
AMOL RAMCHANDRA PAWAR Vs. STATE OF MAHARASHTRA
November 21, 2007
AMRESH SURESH JAISWAL Vs. STATE OF MAHARASHTRA
April 25, 2007
AMRUT PUSAJI ILME Vs. STATE OF MAHARASHTRA
August 9, 2007
AMWAY CORPORATION Vs. AMWAY DETERGENTS PRIVATE LIMITED
June 27, 2007
ANA MARIA SOUZAE GURJAO Vs. VITORINO GURJAO
April 5, 2007
ANAND AJABRAO DHANORKAR Vs. PRINCIPAL COLLEGE OF EDUCATION
September 3, 2007
ANAND KISHOR VAIDYA Vs. STATE OF MAHARASHTRA
October 17, 2007
ANAND YASHWANT SARWADE Vs. STATE OF MAHARASHTRA
December 5, 2007
ANANDA DNYANDEO SHINDE Vs. CHAIRMAN MAHATMA JYOTIRAO PHULE VISHWABHARATI
September 20, 2007
ANANDKUMAR SHESHMAL JAIN Vs. MEMBER
November 23, 2007
ANANT DHARGALKAR Vs. DIGAMBAR KORGAONKAR
October 4, 2007
ANANT RAMA KANKONKAR Vs. CONFRARIA DO SSMO SACRAMENTO E N SRA DO ROSARIO DA IGREJA DE CURCA
October 19, 2007
ANANT RAMA KANKONKAR Vs. FABRICA OF THE CHURCH OF CURCA ALIAS FABRICA DA IGREJA DE CURCA ALIAS FABRICA DE IGREZ CURCA
October 19, 2007
ANANT SIDDIL ALIAS ADKIL Vs. STATE THROUGH P I VERNA POLICE STATION
November 1, 2007
ANANT VISHNU MULEY Vs. STATE OF MAHARASHTRA
January 8, 2007
ANDHRA BANK Vs. SILVER LINE TECHNOLOGIES LTD.
September 20, 2007
ANGEL INFIN PVT LTD Vs. ECHJAY INDUSTRIES LTD
January 17, 2007
ANGELA NINETTE JOSEPHINE DE OLIVEIRA FERNANDES Vs. CEASER AUGUSTO REGO FERNANDES
March 23, 2007
ANGERLEHNER MICHEL CONSTRUCTION PVT LTD Vs. SHRIMOULI BUILDERS
February 15, 2007
ANIFAX COMPUTERS LIMITED & ORS. Vs. DENA BANK & ANR.
January 15, 2007
ANIL BABURAO ANGALWAR Vs. CYUTHIA BERNARD SAMUEL
April 16, 2007
ANIL BANDU GORAD Vs. ASST COMMISSIONER OF POLICE
November 1, 2007
ANIL G LOTLIKAR Vs. JAYA S LOTLIKAR
November 21, 2007
ANIL KUMAR J PATEL Vs. COMMISSIONER MUNICIPAL CORPORATION OF JALGAON
April 18, 2007
ANIL LAXMAN JAWADE Vs. STATE OF MAHARASHTRA
April 10, 2007
ANIL LAXMAN JAWADE Vs. STATE OF MAHARASHTRA
April 4, 2007
ANIL LIMBAJI LAKSHARE Vs. STATE OF MAHARASHTRA
March 22, 2007
ANIL MADHAVRAO DHAWALE Vs. STATE OF MAHARASHTRA
February 14, 2007
ANIL MURALIDHAR LANDGE Vs. STATE OF MAHARASHTRA
December 3, 2007
ANIL MUTTU SWAMY PILLAY Vs. STATE OF MAHARASHTRA
April 16, 2007
ANIL SADASHIV NANDUSKAR Vs. STATE OF MAHARASHTRA
November 23, 2007
ANIL SHYAMRAO KOLCHARLEWAR Vs. STATE OF MAHARASHTRA
October 26, 2007
ANIL TUKARAM GAIKWAD Vs. STATE OF MAHARASHTRA
January 9, 2007
ANIL TUKARAM PATIL Vs. VISHNU TUKARAM SHINDE PATIL
January 18, 2007
ANIL UMRAO GOTE Vs. STATE OF MAHARASHTRA
October 4, 2007
ANIL V SALGONKAR Vs. UNION OF INDIA
June 28, 2007
ANIL VIVEKANAND BELSARE Vs. ASHA DIGAMBAR THAKRE
November 26, 2007
ANIL WAMAN SHAHARE Vs. STATE OF MAHARASHTRA
August 16, 2007
ANILKUMAR Vs. STATE OF MAHARASHTRA
July 23, 2007
ANILKUMAR JINABHAI PATEL Vs. PRAVINCHANDRA JINABHAI PATEL
February 5, 2007
ANIRUDDHA M RAILKAR Vs. INDIAN COUNCIL FOR SOCIAL WELFARE
April 4, 2007
ANITA Vs. JASWANTSING MAJORSING JAT
March 26, 2007
ANITA ANAND TAMBE Vs. STATE OF MAHARASHTRA
April 30, 2007
ANITA KAUR KOHLI Vs. BRIHAN MUMBAI ELECTRICITY SUPPLY
August 7, 2007
ANJALI DEEPAK MUNDLIK Vs. RETURNING OFFICER GRAMPANCHAYAT BADNAPUR
October 23, 2007
ANJANI ENTERPRISES LTD Vs. M V WAN HAI
November 19, 2007
ANKUSH DESU RATHOD Vs. STATE OF MAHARASHTRA
December 13, 2007
ANKUSH DNYANESHWAR BHONDVE Vs. STATE OF MAHARASHTRA
August 23, 2007
ANKUSH MARUTI SHINDE Vs. STATE OF MAHARASHTRA
March 22, 2007
ANNANT BABI RAHATE Vs. STATE OF MAHARASHTRA
December 17, 2007
ANNAPURNA NAYAK Vs. GYAN CHAND VARSHEY GUPTA
November 21, 2007
ANNASAHEB S/O BABURAO SHIROLE Vs. STATE OF MAHARASHTRA
January 29, 2007
ANTHONY BRITTO Vs. STATE OF GOA
February 6, 2007
ANTHONY D SA Vs. DARIA LINO D SA E DIAS
December 13, 2007
ANTHONY DSA, VALENTINO ANTONIO DSA Vs. RAMESH BHAKTA
December 13, 2007
ANTIM BHAGWANDAS TOTLA Vs. RASHMI P KARANDIKAR
October 9, 2007
ANTONIO SANTAN FERNADNES Vs. MATEUS MARTINHO SOARES
April 26, 2007
ANUJA PRABHUDESSAI Vs. STATE OF GOA
August 24, 2007
ANUP RAMESHCHAND BHATIA Vs. SIMPLE FOOD PRODUCTS PRIVATE LIMITED
June 28, 2007
ANUPAMA NAIK Vs. STANDARD CHARTERED BANK
June 21, 2007
ANURADHABAI Vs. STATE OF MAHARASHTRA
November 29, 2007
ANURAJ BHIMRAO WAGH Vs. STATE OF MAHARASHTRA
October 22, 2007
ANWAR ALI KURBAN ALI SHAIKH Vs. STATE OF MAHARASHTRA
June 20, 2007
ANWAR HASHMI VAKIL Vs. STATE OF MAHARASHTRA
September 26, 2007
APARNA ARVIND AMBEKAR Vs. SECY B P T HAMMALLAGE CO OPERATIVE CANTEEN SOCIETY LTD
September 26, 2007
APARNA MANOHAR INDAPWAR Vs. BACCHUBHAI KARSANBHAI RATHOD
January 15, 2007
ARCHANA HARSHWARDHAN CHATURVEDI Vs. COMMISSIONER OF POLICE
July 23, 2007
ARJUN KISAN BHAGAT Vs. NANA LAXMAN TAPKIRE
July 19, 2007
ARK SHIPPING CO LTD Vs. GRT SHIPMANAGEMENT PVT LTD
July 26, 2007
ARUN ASHRUBA MHASKE Vs. ATMARAM DATTU MHASKE
March 15, 2007
ARUN BALKRISHNA NIRMAL Vs. STATE OF MAHARASHTRA
September 21, 2007
ARUN DATTATRAY SAWANT Vs. KISAN SHANKAR KATHORE
August 16, 2007
ARUN DHARMDAS KHOBRAGADE Vs. STATE OF MAHARASHTRA
October 17, 2007
ARUN GULAB GAWLI Vs. STATE OF MAHARASHTRA
January 10, 2007
ARUN SAKHARAM DUBEWAR Vs. BHAGWANRAO DIGAMBAR VATTAMWAR
February 23, 2007
ARUN SHRIRAM BAWASKAR Vs. RAMDAS VISHNUPANT KAKANE
March 8, 2007
ARUNA Vs. DATTALAL
March 12, 2007
ARVIND K PANDYA Vs. STATE OF MAHARASHTRA
August 21, 2007
ARVIND RAMLU PATTIWAR Vs. SAMBASHIV RAMLU PATTIWAR
October 30, 2007
ASARAM MANIKRAO BHANDWALE Vs. KANTRAO BABURAO KAKADE
March 14, 2007
ASHA ANILKUMAR KATARIA Vs. ASHOKKUMAR
June 13, 2007
ASHA BHALCHANDRA JOSHI Vs. NATIONAL INSURANCE CO LTD
December 12, 2007
ASHA PRAVIN PAWADE Vs. PRAVIN HARIBHAU PAWADE
April 26, 2007
ASHAD ULLAH KHAN Vs. UNION OF INDIA
March 13, 2007
ASHAPURA AGRO OIL LTD Vs. UNION OF INDIA
December 7, 2007
ASHISH ALIAS ACHIT Vs. STATE OF MAHARASHTRA
August 14, 2007
ASHISH HIMMATLAL GORADIA Vs. UNION OF INDIA
October 23, 2007
ASHISH KUNDANLAL JAISWAL Vs. COMMISSIONER OF STATE EXCISE
December 13, 2007
ASHOK Vs. CHIEF EXECUTIVE OFFICER
November 29, 2007
ASHOK BAMPTO PAGUI Vs. AGENCIA REAL CANACONA PVT LTD
June 8, 2007
ASHOK BAPURAO THORAT Vs. STATE OF MAHARASHTRA
July 13, 2007
ASHOK GULABCHAND BHUTADA Vs. STATE OF MAHARASHTRA
November 29, 2007
ASHOK KASHINATH DESHMUKH Vs. GOPALA KASHINATH DESHMUKH
October 4, 2007
ASHOK KUMAR BULCHANDKAURANI Vs. SHANKAR VISHNU RAVERKAR
August 2, 2007
ASHOK KUMAR JALAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 7, 2007
ASHOK KUMAR TRIVEDI Vs. JAI VIDARBHA EDUCATION SOCIETY NAGPUR
October 12, 2007
ASHOK LAXMAN GOTE Vs. STATE OF MAHARASHTRA
July 6, 2007
ASHOK MARIAPPA DEDHE Vs. STATE OF MAHARASHTRA
April 19, 2007
ASHOK NARAYAN SATHE SHIVAJI MAHAVIDHYALAY Vs. VERSUS EDUCATION OFFICER
March 1, 2007
ASHOK NARAYAN SATHE SHREE SHIVAJI MAHAVIDHYALAY Vs. EDUCATION OFFICER SECONDARY ZILLA PARISHAD SOLAPUR
March 13, 2007
ASHOK NARAYAN VERNEKAR Vs. UMABAI GOPINATH KESARKAR
February 7, 2007
ASHOK RAGHUNATH BAWANE Vs. STATE OF MAHARASHTRA
July 19, 2007
ASHOK RAMBHAU CHANDNE Vs. STATE OF MAHARASHTRA
July 31, 2007
ASHOK S/O LAXMANRAO SALUNKE Vs. BALASAHEB S/O NARAYANRAO
August 9, 2007
ASHOK S/O VITTHAL GABHANE Vs. ADDITIONAL COMMISSIONER
September 12, 2007
ASHOK TATYASAHEB KALLANAWAR Vs. SHRENIK BANSILAL KOTECHA
June 4, 2007
ASHWINKUMAR KANAKRAJ GANDHI Vs. LAXMIDAS BHAGWANDAS MEHTA
July 12, 2007
ASIAN CERC INFORMATION SERVICES I PVT LTD Vs. INCOME TAX OFFICER
July 17, 2007
ASIAN PAINTS LIMITED Vs. HOME SOLUTIONS RETAIL INDIA LIMITED
September 17, 2007
ASIAN PAINTS LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
January 29, 2007
ASIF ABDUL KAYYU KHAN Vs. STATE OF MAHARASHTRA
November 21, 2007
ASLAM AFJAL BUWA Vs. STATE OF MAHARASHTRA
December 5, 2007
ASOKE BASAK Vs. STATE OF MAHARASHTRA
October 9, 2007
ASSARAM Vs. STATE OF MAHARASHTRA
April 7, 2007
ASSISTANT DEFENCE ESTATE OFFICER Vs. JOSE ANTONIO BRAGANZA
July 13, 2007
ASSISTANT REGIONAL DIRECTOR Vs. KOLHAPUR MOTOR MALAK SANGH
August 2, 2007
ASSOCIATED BREWERIES DISTILLERIES Vs. SMURTI INVESTMENTS SERVICES PVT
April 4, 2007
ASSOCIATION OF CHEMISTS MAHARASHTRA STATE ELECTRICITY BOARD Vs. MAHARASHTRA STATE ELECTRICITY BOARD
August 21, 2007
ASTHA LOKMANYA NAGARI SAHAKARI PATSANSTH Vs. GANESH CO OP SPINNING MILL LTD
August 1, 2007
ATHARVA INSTITUTE OF MANAGEMENT STUDIES Vs. DIRECTORATE OF TECHNICAL EDUCATION
September 20, 2007
ATHENA FINANCIAL SERVICE LTD Vs. STATE OF MAHARASHTRA
October 9, 2007
ATMARAM S O KISAN SHIRSAT Vs. STATE OF MAHARASHTRA
November 22, 2007
ATTAHURREHMAN SAMJUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
April 16, 2007
ATTAUR RAHEMAN FATEH MOHMMAD Vs. HARI PEERAJI BURUD
December 14, 2007
ATUL MURLIDHARRAO ADHAOO Vs. DEPUTY DIRECTOR VOCATIONAL EDUCATION AND TRAINING REGIONAL OFFICE NISHIK
March 5, 2007
ATUL SUNDERJI DADHIA Vs. STATE OF MAHARASHTRA
April 11, 2007
ATV PROJECTS INDIA LIMITED Vs. STATE OF MAHARASHTRA
June 21, 2007
AUROHILL GLOBAL COMMODITIES LTD Vs. MAHARASHTRA STC LTD
July 31, 2007
AVADHOOT MARUTI RAO RANE Vs. DECAN MERCHANTS CO OPERATIVE BANK LTD
September 17, 2007
AVINASH DAGDU TADULE Vs. STATE OF MAHARASHTRA
June 28, 2007
AVINASH SITARAM GARWARE Vs. STATE OF MAHARASHTRA
November 2, 2007
AVINASH TULSHIRAM LIMJE Vs. STATE OF MAHARASHTRA
April 23, 2007
AZAD KANGAR UNION Vs. METAGRAPHS PVT LTD
September 4, 2007
AZIZUNISSA ADBURRAHMAN KADRI Vs. JAMILA ABDUL HUSSEIN SHAIKH
June 4, 2007
AZIZUNISSA ADBURRAHMAN KADRI Vs. JAMIL ABDUL HUSSEIN SHAIKH
March 28, 2007
B K BHOSALE Vs. UNION OF INDIA
January 24, 2007
B R BAJAJ Vs. STATE OF MAHARASHTRA
July 17, 2007
B.JEEJEEBHOY VAKHARIA AND ASSOCIATES Vs. SAHARA INDIA COMMERCIAL CORPORATION
June 12, 2007
BABAJI ALIAS BABAN KERU PHAPALE Vs. STATE OF MAHARASHTRA
October 16, 2007
BABAJI MARUTI PATEKAR Vs. STATE OF MAHARASHTRA
August 31, 2007
BABAN ALIAS YESHWANT VITHAL KATALKAR Vs. STATE OF MAHARASHTRA
July 23, 2007
BABAN GOVIND TOPE Vs. STATE OF MAHARASHTRA
March 22, 2007
BABAN NIVRUTTI MANE Vs. STATE OF MAHARASHTRA
April 19, 2007
BABAR SHER KHAN Vs. MUNICIPAL CORPN OF BRIHAMUMBAI
August 22, 2007
BABASAHEB Vs. STATE OF MAHARASHTRA
November 28, 2007
BABASAHEB THOMBRE Vs. STATE OF MAHARASHTRA
September 27, 2007
BABI LAXIMAN PAL Vs. ADMINISTRATOR OF COMMUNIDADES OF BARDEZ
June 21, 2007
BABLU NAMDEV BANKAR Vs. KIRAN VASANTRAO KOTWAL
November 22, 2007
BABSAHEB S O LIMBAJI METE Vs. SUMANBAI BAJARANG SARAF
January 31, 2007
BABU BHAKTAVACCHALAM NAIDU ALIAS KANYA Vs. A N ROY
February 28, 2007
BABU BHIKAJI SHINDE Vs. MAHARASHTRA STATE HANDLOOMS CORPORATION LIMITED
August 7, 2007
BABU SHANKAR PATIL Vs. STATE OF MAHARASHTRA
April 24, 2007
BABUBHAI CHHANAALAL SATWARA Vs. SUNDER RATANSI SHAH
July 3, 2007
BABURAO Vs. DIVISIONAL JOINT REGISTRAR CO-OPERATIVE SOCIETIES
August 8, 2007
BABURAO DEORAO GAIKWAD Vs. SAHEBRAO RAMRAO GAIKWAD
November 1, 2007
BABURAO KALU KOTI Vs. STATE OF MAHARASHTRA
October 4, 2007
BADHUSINGH PANDUSINGH RATHOD Vs. STATE OF MAHARASHTRA
March 2, 2007
BADRIPRASAD JAMANAPRASAD CHOURASIYA Vs. SYEFFUDDIN MUSAJI MASTER
October 3, 2007
BAHADUR JANGALI CHAVAN Vs. STATE OF MAHARASHTRA
October 1, 2007
BAIS SURGICAL AND MEDICAL INSTITUTE PVT LTD Vs. DHANANJAY DIGAMBAR PANDE
January 17, 2007
BALABHAI ASSOCIATES Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 14, 2007
BALAJI Vs. STATE OF MAHARASHTRA
April 8, 2007
BALAJI BABURAO KONDAWAR Vs. BABURAO
December 6, 2007
BALAJI MARUTI JADHAV Vs. STATE OF MAHARASHTRA
January 17, 2007
BALAJI S/O SAYANNA BAKWAD Vs. STATE OF MAHARASHTRA
November 22, 2007
BALIRAM BUDDULALJI KAMALE Vs. STATE OF MAHARASHTRA
August 29, 2007
BALIRAM MADHUKAR DALVI Vs. STATE OF MAHARASHTRA
November 5, 2007
BALIRAM MADHUKAR DALVI Vs. STATE OF MAHARASHTRA
December 5, 2007
BALIRAM RAMNARAYAN RAUT Vs. SWARUPRAO PANDURANGRAO WAGHMARE
November 28, 2007
BALKRISHNA HATCHERIES Vs. NANDOS INTERNATIONAL LTD
January 12, 2007
BALKRISHNA HATCHERIES Vs. NANDOS INTERNATIONAL LTD
June 4, 2007
BALKRISHNA VITHAL RAI Vs. STATE OF MAHARASHTRA
February 27, 2007
BALLARPUR COLLIERIES COMPANY Vs. ESTATE OFFICER
January 22, 2007
BALMUKUND P PARIKH Vs. ADMINISTRATIVE COUNCIL OF OF MAHARASHTRA TECHNICAL EDUCATION SOCIETY
July 19, 2007
BALU DADA GABHALE Vs. ZILLA PARISHAD
April 19, 2007
BALU SHIVA GAVADE Vs. STATE OF MAHARASHTRA
May 4, 2007
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July 5, 2007
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February 26, 2007
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June 6, 2007
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November 28, 2007
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December 13, 2007
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June 19, 2007
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June 27, 2007
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October 17, 2007
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October 30, 2007
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February 23, 2007
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February 28, 2007
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November 22, 2007
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July 18, 2007
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August 22, 2007
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April 5, 2007
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November 2, 2007
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August 22, 2007
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November 30, 2007
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June 21, 2007
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June 8, 2007
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November 1, 2007
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March 1, 2007
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March 28, 2007
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April 19, 2007
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December 10, 2007
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February 21, 2007
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August 28, 2007
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January 17, 2007
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April 27, 2007
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October 30, 2007
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August 1, 2007
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April 9, 2007
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September 14, 2007
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March 15, 2007
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August 22, 2007
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February 23, 2007
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April 30, 2007
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December 12, 2007
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September 28, 2007
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April 2, 2007
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September 24, 2007
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July 23, 2007
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June 28, 2007
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July 3, 2007
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October 24, 2007
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December 11, 2007
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October 24, 2007
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August 31, 2007
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November 19, 2007
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November 27, 2007
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February 9, 2007
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February 23, 2007
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July 16, 2007
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August 20, 2007
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November 2, 2007
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August 31, 2007
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October 2, 2007
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January 19, 2007
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October 9, 2007
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October 8, 2007
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August 10, 2007
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November 29, 2007
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November 26, 2007
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October 9, 2007
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August 30, 2007
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August 22, 2007
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August 21, 2007
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April 25, 2007
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April 25, 2007
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September 4, 2007
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June 22, 2007
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June 27, 2007
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August 23, 2007
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August 29, 2007
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April 19, 2007
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March 30, 2007
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March 29, 2007
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August 21, 2007
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April 20, 2007
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September 10, 2007
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November 30, 2007
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February 13, 2007
JYOTSNA K VALIA Vs. T S PAREKH AND CO
April 26, 2007
K C P LTD Vs. VAIGANGA SAHAKARI KARKHANA LTD
April 27, 2007
K M PALVE ENGINEERS AND CONTRACTORS Vs. STATE OF MAHARASHTRA
July 25, 2007
K N MANUEL Vs. CANTONMENT EXECUTIVE OFFICER
July 24, 2007
K R STEEL UNION LTD Vs. POYSHA INDUSTRIAL COMPANY LTD
March 5, 2007
KADAMBA TRANSPORT CORPORATION LTD Vs. ROSY BRANGANZA
March 22, 2007
KAI-TECH CONSTRUCTIONS PVT LTD Vs. DURGA TILES REPRESENTED HEREIN BY ITS PARTNER SHRI SANTOBARAO DESSAI
March 16, 2007
KAILAS NILKANTH TAWADE Vs. STATE OF MAHARASHTRA
April 4, 2007
KAKASAHEB SHIDU MHASKE Vs. MUNICIPAL CORPORATION OF GRATER MUMBAI
April 19, 2007
KALABAI PRAMOD RAUT Vs. SELECTION COMMITTEE ANGANWADI SEWIKA AND HELPER LAKHANDUR
April 25, 2007
KALAWANTIBAI NARAYAN TIDKE Vs. STATE OF MAHARASHTRA
July 9, 2007
KALAWATI PANDURANG FULZELE Vs. DIVISIONAL COUNCILLER M S R T C CHANDRAPUR
June 4, 2007
KALEMA TUMBA Vs. STATE OF MAHARASHTRA
July 10, 2007
KALINA BHAKTHA SAMAJ Vs. M K PANDEY DIRECTOR OF INCOME TAX
September 11, 2007
KALPANA Vs. CHANDRAKALA
November 28, 2007
KALPANA BHARAT PATIL Vs. BHARAT ONKAR PATIL
March 7, 2007
KALPANA BHARAT PATIL Vs. BHARAT ONKAR PATIL
February 8, 2007
KALPANA DAUGHTER OF DEORAO LENZE Vs. GURUDEO KRUSHANASHRAM DHARMIK TRUST
January 11, 2007
KALPANA KUTTY Vs. STATE OF MAHARASHTRA
November 2, 2007
KALPESH K. SHAH Vs. ASSISTANT COMMISSIONER OF INCOME-TAX
July 31, 2007
KALUBA MADHAVRAO UPASE Vs. RANGUBAI RAJABHAU ATOLE
January 11, 2007
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August 16, 2007
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April 19, 2007
KAMALKISHOR MANIKLAL BHATTAD Vs. SANDEEP
October 25, 2007
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November 1, 2007
KAMLA PRIBHDAS NEBHNANI Vs. HAREN KRISHNAKUMAR MEHTA
August 23, 2007
KAMLABAI SHANKAR CHOPDE Vs. STATE OF MAHARASHTRA
April 23, 2007
KAMLABAI VITTHAL ROHANKAR Vs. ADDITIONAL COLLECTOR
March 16, 2007
KAMLAKAR BABURAO MARWADKAR Vs. STATE OF MAHARASHTRA
April 21, 2007
KAMLAKAR SO MAHADEO GARAR Vs. JOINT DIRECTOR SUGAR NAGPUR REGION
September 13, 2007
KAMYANI VIDYA MANDIR Vs. SANGEETA EXKNATH SANGHPAL
September 5, 2007
KANAK INDUSTRIES Vs. GENERAL LABOUR UNION
February 21, 2007
KANCHAN DILIP KADU Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
November 28, 2007
KANDIVLI EDUCATION SOCIETY COLLEGE Vs. MANOJ J JOSHI
April 19, 2007
KANHAIYALAL KISHANLAL Vs. ADDITIONAL COLLECTOR AMRAVATI
January 23, 2007
KANHAIYYALAL FATTELALJI UPADHYAYA Vs. MAHAVIR TEA COMPANY
February 7, 2007
KANSAI NEROLAC PAINTS LIMITED Vs. PAINTS EMPLOYEES UNION
October 30, 2007
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July 19, 2007
KAPAL MEHRA Vs. INDUSIND ENTERPRISES AND FINANCE LTD
July 3, 2007
KARAN ALIAS BAASHA SHYAM PAWAR Vs. STATE OF MAHARASHTRA
March 15, 2007
KAREKAR FINANCE PVT LTD Vs. M N BASHYAM
August 22, 2007
KARISHMA RAMESH PANDEY Vs. UNIVERSITY OF MUMBAI
September 27, 2007
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November 29, 2007
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June 18, 2007
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February 28, 2007
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November 23, 2007
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June 5, 2007
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March 30, 2007
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September 5, 2007
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August 21, 2007
KASHINATH MAHADU SHINDE Vs. GOVIND LAXAMN RAJENDRA
June 4, 2007
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March 29, 2007
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April 4, 2007
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January 23, 2007
KEC INTERNATIONAL LTD Vs. STATE OF MAHARASHTRA
September 17, 2007
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June 5, 2007
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March 7, 2007
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August 23, 2007
KENNETH DESA Vs. GOPAL LEELADHAR NARANG
July 11, 2007
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November 28, 2007
KESAR ENTERPRISES LTD. Vs. K.C. SARANGI, COMMISSIONER OF INCOME TAX
December 18, 2007
KESHAO RAMAJI BISANE Vs. JAMA MASJID
August 23, 2007
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November 21, 2007
KETKI RESEARCH INSTITUTE OF MEDICAL SCIENCES LTD. Vs. ASHOK P. ARBAT
September 24, 2007
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November 26, 2007
KHAJA INDUSTRIES Vs. STATE OF MAHARASHTRA
July 3, 2007
KHAMGAON URBAN CO OPERATIVE BANK LTD Vs. STATE OF MAHARASHTRA
October 1, 2007
KHAN ESTATE AGENCY Vs. COMMISSIONER OF C. EX. AND CUS.
June 28, 2007
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April 21, 2007
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January 8, 2007
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November 20, 2007
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November 27, 2007
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March 14, 2007
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August 16, 2007
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August 7, 2007
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July 12, 2007
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July 20, 2007
KIRAN RAJARAM NIMBALKAR Vs. STATE OF MAHARASHTRA
March 22, 2007
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February 2, 2007
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September 27, 2007
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September 12, 2007
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February 22, 2007
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December 3, 2007
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March 12, 2007
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February 27, 2007
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February 7, 2007
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November 27, 2007
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June 6, 2007
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December 13, 2007
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June 22, 2007
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February 7, 2007
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September 6, 2007
KISHOR PUNJABRAO KUKDE Vs. STATE OF MAHARASHTRA
April 27, 2007
KISHOR SIDDHESHWAR WADOTKAR Vs. DIRECTOR OF TOWN PLANNING
February 26, 2007
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June 5, 2007
KISHORE K MEHETA Vs. HDFC BANK
September 4, 2007
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July 21, 2007
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April 26, 2007
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October 22, 2007
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March 23, 2007
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August 23, 2007
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October 23, 2007
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August 24, 2007
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March 22, 2007
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December 6, 2007
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March 22, 2007
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February 27, 2007
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December 20, 2007
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July 6, 2007
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July 19, 2007
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June 28, 2007
KRISHNA GOPAL VAITY Vs. COLLINS AND COMPANY
April 24, 2007
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June 18, 2007
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October 25, 2007
KRISHNA M NAIK Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
October 19, 2007
KRISHNA M NAIK Vs. UNION OF INDIA
October 19, 2007
KRISHNA PANCHAMRAO KHOPADE Vs. SATISH JHAULAL CHATURVEDI
August 31, 2007
KRISHNA V SHETTY Vs. STATE OF MAHARASHTRA
June 25, 2007
KRISHNAKUMAR G KALRA Vs. SR INSPECTOR OF POLICE
November 29, 2007
KRISHNAKUMAR VITHALRAO JAMADAR Vs. KAMALKISHOR BALKISHAN MALANI
June 4, 2007
KRISHNARAJ GOSWAMI Vs. RESERVE BANK OF INDIA
August 23, 2007
KRISHNARAO RAMRAO KHANDWE Vs. STATE OF MAHARASHTRA & ORS.
September 3, 2007
KRUSHNABAI B ULWEKAR Vs. GOPAL SHANKAR ULWEKAR
June 27, 2007
KRUSHNATH S/O MAHADEO NALWADE Vs. STATE OF MAHARASHTRA
November 26, 2007
KU INDIRA D/O RAGHUNATHRAO MOHURLE Vs. ZILLA PARISHAD
August 24, 2007
KU VRUNDA DAUGHTER OF DINKARRAO TATHE Vs. PRABHAKAR, RAMKRISHNA TATHE
October 31, 2007
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April 23, 2007
KULWANT SINGH PARMAR Vs. SHER E PUNJAB CO OPERATIVE HOUSING SOCIETY LTD
September 28, 2007
KUMAR K L Vs. V P PATIL
October 17, 2007
KUMAR MURLIDHAR JAGTAP Vs. STATE OF MAHARASHTRA
August 30, 2007
KUNJBIHARI B AGARWAL Vs. STATE OF MAHARASHTRA
November 19, 2007
KUONI TRAVEL PVT LTD Vs. ASHISH KISHORE
June 11, 2007
KURBAN KASIMALI KAZI Vs. TASDUQ AHMEDALI KASIMALI KAZI
March 23, 2007
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August 30, 2007
L J LAWANKAR Vs. ANIL DEVIDAS GARAD
June 29, 2007
LAGWAD ADHIKARI Vs. YASIN HAMID SAYYAD
December 4, 2007
LAL BAVTA HOTEL AUR BAKERY MAZDOOR UNION Vs. RITZ PRIVATE LIMITED
February 15, 2007
LALCHAND B PATIL Vs. STATE OF MAHARASHTRA
March 29, 2007
LAMARTINDO ROCHA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
March 28, 2007
LANCE IRWANI LOBO Vs. ISMAIL D SOUZA ALIAS ANGELO ISMAIL DE SOUZA
January 24, 2007
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July 20, 2007
LANYARD FOODS LIMITED Vs. CHINA SHIPPING DEVELOPMENT CO LTD
July 13, 2007
LANYARD FOODS LIMITED Vs. CHINA SHIPPING DEVELOPMENT CO LTD
July 1, 2007
LARSEN & TOUBRO LTD Vs. K KARTHIKAYAN KUNJU
March 17, 2007
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December 14, 2007
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November 21, 2007
LARSEN AND TOUBRO LTD Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
October 11, 2007
LARSEN AND TOUBRO LTD Vs. K KARTHIKAYAN KUNJU
March 12, 2007
LATA ALIAS LATADEVI MOTISING PARDESHI Vs. EDUCATION OFFICER PRIMARY
August 20, 2007
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July 25, 2007
LAXIMAN GURAV Vs. STATE OF GOA
November 27, 2007
LAXMAN BABANRAO MALI Vs. PRABHAKAR SAMBHU CHAUDHARI
November 21, 2007
LAXMAN JAGNATH PARAB, MEMBER, V P CALANGUTE Vs. STATE OF GOA
October 17, 2007
LAXMAN LADU RAUT Vs. UNION OF INDIA
April 25, 2007
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November 22, 2007
LAXMI RAJAN NAIR Vs. A N ROY
October 26, 2007
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October 19, 2007
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July 5, 2007
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February 2, 2007
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November 29, 2007
LAXMIKANT D NAIK KARMALI Vs. BHASKAR D NAIK KARMALI
November 29, 2007
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July 19, 2007
LEGRAND INDIA PRIVATE LTD Vs. UNION OF INDIA
June 21, 2007
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March 8, 2007
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October 8, 2007
LIBORD SECURITIES LTD Vs. BHAIRAV INTERNATIONAL
July 3, 2007
LICAERDO FERNANDES Vs. JACINTO S DSOUZA
July 12, 2007
LILABAI KISANRAO CHAVAN Vs. DEOKABAI MOTIRAM KADAM
November 28, 2007
LILABAI RAMCHANDRA KOKATE Vs. STATE OF MAHARASHTRA
August 27, 2007
LIOYDS METALS AND ENGG LTD Vs. IFCI LIMITED
November 19, 2007
LIPI INTERNATIONAL Vs. COMMISSIONER OF INCOME TAX
August 1, 2007
LLOYD SEQUEIRA VAZ Vs. JEREMIA SEQUEIRA VAZ
February 23, 2007
LLOYDS METAL & ENGINEERING LTD Vs. IFCI LIMITED
December 19, 2007
LOKCHAND Vs. KISHOR
August 23, 2007
LOKMANYA TILAK JANKALYAN SHIKSHAN SANSTHA Vs. STATE OF MAHARASHTRA
September 3, 2007
LOUISA MARIA MAURA DOURADOE PEREIRA Vs. RITA ESCOLASTICA TEIXEIRA
March 15, 2007
LUIS FILIPE MENEZES Vs. ELLIOT ALELUIA MANUEL MENEZES
September 14, 2007
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March 21, 2007
M FURQUAN Vs. JET AIRWAYS INDIA LTD
August 21, 2007
M GOPAL OF BANGALORE Vs. PRERANA A THAKORE
June 21, 2007
M SUNDARESWARAN Vs. STATE OF MAHARASHTRA
September 20, 2007
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March 7, 2007
M.J. PHARMACEUTICALS LTD Vs. DEPUTY COMMISSIONER OF INCOME-TAX
October 17, 2007
MAA DURGA ENTERPRISES PVT LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
March 22, 2007
MABELARANAH NIRANJAN PUTHRAN Vs. STATE OF MAHARASHTRA
August 8, 2007
MABELARANAH NIRANJAN PUTHRAN Vs. STATE OF MAHARASHTRA
August 5, 2007
MACHINDRA HARIBA MOHITE Vs. STATE OF MAHARASHTRA
April 19, 2007
MADANLAL JAVANMAL JAIN Vs. BHABUTMAL HIRACHAND SHAH
September 21, 2007
MADANMOHAN CHANDAK KUNDANLAL Vs. STATE OF MAHARASHTRA
September 29, 2007
MADANMOHAN KUNDANLAL CHANDAK Vs. STATE OF MAHARASHTRA
August 29, 2007
MADHAV TUKARAM KULAL Vs. KISAN AYAJI BODAKHE
March 1, 2007
MADHAVI S KULKARNI Vs. VISHRAM S BHAKRE
January 11, 2007
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April 18, 2007
MADHU CONTINENTAL CONSTRUCTIONS PVT LTD Vs. PARAMBIDATHU CHECKO JOSE
June 21, 2007
MADHUKAR Vs. STATE OF MAHARASHTRA
July 19, 2007
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April 2, 2007
MADHUKAR AADAPPA GAIKWAD Vs. STATE OF MAHARASHTRA
June 11, 2007
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June 4, 2007
MADHUKAR RAJANNA DARBHE Vs. UNION OF INDIA
June 22, 2007
MADHUKAR RAMSINGH ALKARI Vs. STATE OF MAHARASHTRA
July 11, 2007
MADHURI BHIMRAO CHAUHAN Vs. BHIMRAO HIRACHAND CHAUHAN
October 8, 2007
MADHURI NAGESH DHURVE Vs. STATE ELECTION COMMISSONER
July 13, 2007
MADHURI PRABHAKAR PATOLE Vs. ARUNA SATISHCHANDRA GAIKWAD
November 29, 2007
MADIBAL CHIDALLAPPA KATEMANI Vs. STATE OF MAHARASHTRA
June 12, 2007
MAGANLAL DADDULAL PAIGWAR Vs. CENTRAL BUREAU OF INVESTIGATION
August 14, 2007
MAH HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
August 4, 2007
MAHADEO DAMDUJI DAYARE Vs. STATE OF MAHARASHTRA
April 11, 2007
MAHADEO GOPALA SHINDE Vs. NIVRUTTI SHRIPATI JADHAV
January 9, 2007
MAHADEO PANDURANG KADAM Vs. STATE OF MAHARASHTRA
February 8, 2007
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July 19, 2007
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March 12, 2007
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September 5, 2007
MAHALAKSHMI GLASS WORKS PVT LTD Vs. STATE OF MAHARASHTRA
June 29, 2007
MAHARAJA DEVELOPERS Vs. UDAYSING PRATAPSINGHRAO BHONSLE
February 28, 2007
MAHARASHTRA ANTIBIOTICS AND PHARMACEUTICALS LTD Vs. ENVIRONMENTAL TECHNOLOGIES INDIA LTD
March 5, 2007
MAHARASHTRA ENGG PLASTIC AND GENERAL KAMGAR UNION Vs. CHAMUNDA PETROLEUM
February 2, 2007
MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
April 26, 2007
MAHARASHTRA HOUSING AND REA DEVELOPMENT AUTHORITY Vs. MAHESH JAGGUMAL SACCHANI
June 4, 2007
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December 6, 2007
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March 7, 2007
MAHARASHTRA RAJYA MATHADI TRANSPORT AND GENERAL KAMGAR UNION Vs. BOMBAY IRON AND STEEL LABOUR BOARD
February 15, 2007
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October 11, 2007
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July 19, 2007
MAHARASHTRA RASHTRA BHASHA SABHA Vs. S R PATIL
December 18, 2007
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December 10, 2007
MAHARASHTRA SMALL SCALE INDUSTRIES DEVELOPMENT CORPORATION LTD Vs. PRADEEP WAKHARIYA
June 27, 2007
MAHARASHTRA STATE CO OP COTTON GROWERS MKT FEDERATION LTD Vs. ASHA JOSEPH DMELLO
September 11, 2007
MAHARASHTRA STATE CO OPERATIVE BANK LTD Vs. NAMDEV TUKARAM PENDEKAR
June 26, 2007
MAHARASHTRA STATE ELECTRICITY DISTRIBUTION COMPANY LIMITED Vs. GREEN WORD MAGNUM ENTERPRISES
September 7, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. SINDHUTAI WD/O MADHUKAR HASTAK
November 19, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. MAHARASHTRA S T CHALAK WAHAK YANTRIKI SANGHATANA AKOLA
May 4, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. ANANDRAO NARAYANRAO JAWKE
May 4, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. DWARKADAS NATHMAL BHARUKA
May 4, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. BHASKAR S O RAMRAO WANJARE
February 12, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. W M TANDEKAR
April 9, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. NANURAM MOHANLAL VERMA
October 31, 2007
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. PANDURANG BALWANT KADAM
September 5, 2007
MAHARASHTRA STATE WAREHOUSING CORPORATION Vs. SUHAS VAMAN BAPAT
October 17, 2007
MAHARASHTRA SURAKSHA RAKSHAK AGHADI Vs. SECURITY GUARDS BOARD
June 21, 2007
MAHARASHTRA TECHNICAL EDUCATION SOCIETY Vs. SUREKHA J TAMBEKAR
July 25, 2007
MAHATMA JYOTIBA FULE ADIWASI MAGASVARGIYA GRUHA NIRMAN SAHAKARI SANSTHA LTD Vs. STATE OF MAHARASHTRA
June 4, 2007
MAHENDRA NANJIBHAI MEHTA Vs. STATE OF MAHARASHTRA
December 10, 2007
MAHESH LAXMAN KORE Vs. STATE OF MAHARASHTRA
March 1, 2007
MAHESH NANDLAL ASRANI Vs. BOMBAY MUNICIPAL CORPORATION
June 5, 2007
MAHESH RAJKUMAR KANHED Vs. RAMESH BHAGWANSA WALALE
February 6, 2007
MAHESH SITARAMJI PUROHIT Vs. STATE OF MAHARASHTRA
April 4, 2007
MAHESH TULSHIRAM BHOWARE Vs. STATE OF MAHARASHTRA
October 12, 2007
MAHESHCHANDRA SAXENA Vs. STATE OF MAHARASHTRA
September 13, 2007
MAHINDAR AND MAHINDRA EMPLOYEES UNION Vs. COMMISSIONER OF LABOUR
January 24, 2007
MAHINDRA AND MAHINDRA Vs. SURYABAHN AVHAD
March 5, 2007
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August 17, 2007
MAHINDRA UGINE STEEL CO. LTD. Vs. COMMISSIONER OF C. EX.
July 5, 2007
MAHINDRAAND MAHINDRA LTD Vs. ASSESSING OFFICER
April 2, 2007
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July 4, 2007
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December 6, 2007
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December 20, 2007
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September 29, 2007
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August 10, 2007
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April 5, 2007
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July 18, 2007
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March 30, 2007
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October 25, 2007
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September 4, 2007
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June 13, 2007
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September 19, 2007
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December 20, 2007
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April 21, 2007
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January 18, 2007
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March 8, 2007
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April 9, 2007
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September 17, 2007
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October 4, 2007
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February 28, 2007
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August 30, 2007
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October 4, 2007
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December 20, 2007
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April 25, 2007
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March 7, 2007
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November 28, 2007
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April 3, 2007
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April 3, 2007
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April 19, 2007
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February 12, 2007
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November 28, 2007
MANOHAR SAWAI RATHOD Vs. STATE OF MAHARASHTRA
January 12, 2007
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September 4, 2007
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February 2, 2007
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April 5, 2007
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June 29, 2007
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July 31, 2007
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October 10, 2007
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January 23, 2007
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October 12, 2007
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November 30, 2007
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August 16, 2007
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June 4, 2007
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February 14, 2007
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October 29, 2007
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August 1, 2007
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September 12, 2007
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August 23, 2007
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April 2, 2007
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September 13, 2007
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November 28, 2007
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March 22, 2007
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September 13, 2007
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February 27, 2007
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March 8, 2007
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May 3, 2007
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December 7, 2007
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March 28, 2007
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June 22, 2007
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September 13, 2007
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February 21, 2007
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October 5, 2007
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October 12, 2007
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April 27, 2007
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March 12, 2007
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October 26, 2007
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November 26, 2007
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January 17, 2007
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July 5, 2007
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October 1, 2007
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April 4, 2007
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November 19, 2007
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February 6, 2007
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January 12, 2007
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February 12, 2007
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February 26, 2007
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February 8, 2007
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July 5, 2007
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March 23, 2007
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July 5, 2007
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January 31, 2007
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March 29, 2007
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January 10, 2007
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July 12, 2007
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February 27, 2007
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July 3, 2007
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November 29, 2007
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July 26, 2007
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April 16, 2007
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July 10, 2007
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February 7, 2007
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June 14, 2007
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August 1, 2007
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November 28, 2007
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July 12, 2007
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April 27, 2007
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December 19, 2007
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September 21, 2007
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January 12, 2007
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October 11, 2007
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January 17, 2007
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November 22, 2007
MOHMED MUBARAK ALIAS MUNNA BASHIR KHAN Vs. D SIVANANSHAN
July 17, 2007
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March 2, 2007
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April 9, 2007
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April 26, 2007
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April 30, 2007
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January 23, 2007
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January 25, 2007
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November 26, 2007
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September 19, 2007
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April 18, 2007
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July 18, 2007
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July 16, 2007
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April 3, 2007
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August 16, 2007
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July 19, 2007
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August 22, 2007
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April 25, 2007
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July 5, 2007
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July 31, 2007
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November 2, 2007
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June 22, 2007
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March 30, 2007
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September 3, 2007
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March 3, 2007
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March 30, 2007
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November 26, 2007
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January 17, 2007
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May 4, 2007
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May 4, 2007
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May 3, 2007
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January 31, 2007
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April 3, 2007
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February 8, 2007
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July 25, 2007
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January 18, 2007
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December 17, 2007
MURLIDHAR SITARAM DONGARDIVE Vs. STATE OF MAHARASHTRA
September 24, 2007
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November 28, 2007
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April 13, 2007
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April 13, 2007
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April 25, 2007
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January 17, 2007
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June 8, 2007
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January 31, 2007
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November 2, 2007
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February 21, 2007
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January 15, 2007
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April 21, 2007
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January 9, 2007
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April 20, 2007
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August 6, 2007
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August 9, 2007
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March 16, 2007
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April 2, 2007
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December 17, 2007
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June 15, 2007
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August 20, 2007
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March 20, 2007
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May 3, 2007
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October 9, 2007
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August 14, 2007
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April 5, 2007
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July 4, 2007
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November 2, 2007
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March 29, 2007
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January 17, 2007
NANDKUMAR S KALE Vs. BHAURAO CHANDRESBHANJI TIDKE
July 26, 2007
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January 12, 2007
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October 8, 2007
NARANG OVERSEAS PVT LTD Vs. INCOME TAX APPELLATE TRIBUNAL
July 30, 2007
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November 28, 2007
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October 31, 2007
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January 31, 2007
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April 16, 2007
NARAYAN SAHADU PATIL Vs. KALASHRI VIJAY DHAMKE
September 12, 2007
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January 16, 2007
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April 13, 2007
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September 24, 2007
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March 6, 2007
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June 29, 2007
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December 7, 2007
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February 8, 2007
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February 8, 2007
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November 29, 2007
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July 25, 2007
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December 18, 2007
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April 19, 2007
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July 13, 2007
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November 29, 2007
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April 3, 2007
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November 19, 2007
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December 13, 2007
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February 2, 2007
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September 12, 2007
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September 6, 2007
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May 4, 2007
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March 9, 2007
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October 15, 2007
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September 20, 2007
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November 28, 2007
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January 28, 2007
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July 11, 2007
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June 13, 2007
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April 6, 2007
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October 12, 2007
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October 12, 2007
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October 12, 2007
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October 12, 2007
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October 12, 2007
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October 12, 2007
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April 19, 2007
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October 11, 2007
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November 23, 2007
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July 26, 2007
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July 17, 2007
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September 27, 2007
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February 15, 2007
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November 2, 2007
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June 18, 2007
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November 28, 2007
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April 27, 2007
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October 12, 2007
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August 23, 2007
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August 21, 2007
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July 10, 2007
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December 17, 2007
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October 24, 2007
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August 24, 2007
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November 29, 2007
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August 21, 2007
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April 13, 2007
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March 2, 2007
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July 17, 2007
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April 6, 2007
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March 23, 2007
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March 16, 2007
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November 2, 2007
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December 3, 2007
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November 27, 2007
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June 23, 2007
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February 27, 2007
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October 23, 2007
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October 23, 2007
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March 23, 2007
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March 12, 2007
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June 21, 2007
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August 17, 2007
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April 25, 2007
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September 6, 2007
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July 13, 2007
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July 13, 2007
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October 19, 2007
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October 29, 2007
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August 17, 2007
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April 16, 2007
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September 12, 2007
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July 25, 2007
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September 14, 2007
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February 14, 2007
NIVRUTI G AHIRE Vs. STATE OF MAHARASHTRA
June 13, 2007
NIVRUTI MOTIRAM LOKHANDE Vs. KALPANABEN RAMANLAL DESAI
February 13, 2007
NOELLA MARIA GONSALVES Vs. RAJENDRA PATEL
June 29, 2007
NORMAN EDWARD DSOUZA Vs. LUIZA MARIA RUTH BELINDA FERNANDIS ALIAS BELINDA RUTH FERNANDES
July 20, 2007
NOVARTIS VACCINES AND DIAGNOSTICS INC Vs. AVENTIS PHARMA LTD
October 3, 2007
NUTAN DAMODAR PRABHU Vs. RAVINDRA VASSANT KENKRE
November 2, 2007
NUTAN VIDARBHA SHIKSHAN MANDAL Vs. RAMAKANTH MAHADEORAO KHOT
September 14, 2007
NUTAN VIDARBHA SHIKSHAN MANDAL Vs. RAMAKANTH MAHADEORAO KHOT
February 13, 2007
OBEROI COSTRUCTIONS PVT LTD Vs. WORLI SHIVASHAHI CO OP HOUSING
July 11, 2007
OIL AND NATURAL GAS CORPORATION LTD Vs. SHIPPING CORPORATION OF INDIA
February 14, 2007
OIL AND NATURAL GAS CORPORATION LTD Vs. DAI ICHI KARKARIA LTD
February 22, 2007
OIL AND NATURAL GAS CORPORATION LTD Vs. TRANSPORT AND DOCK WORKERS
March 7, 2007
OM PRAKASH JALAN Vs. COMPETENT AUTHORITY
November 19, 2007
OM PRAKASH SHARDAPRASAD MALLAH Vs. STATE OF MAHARASHTRA
June 18, 2007
OM SHRI FINANCE AND INVESTMENT CORPORATION Vs. MOHAMMED A SHEIKH
September 10, 2007
OMJEE FINANCE PVT LTD Vs. AMRAVATI MUNICIPAL CORPORATION
October 25, 2007
OMPRAKASH GULABCHAND PARTANI Vs. CHARITY COMMISSIONER
May 3, 2007
OMPRAKASH S O VITHAL RAKHEWAR Vs. STATE OF MAHARASHTRA
August 7, 2007
ORIENTAL INSURANCE CO LTD Vs. ARUNA CHHAGAN KALAMKAR
August 4, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. GOVERNMENT TOOL ROOM AND TRAINING CENTRE
May 17, 2007
ORIENTAL RUBBER INDUSTRIES LTD Vs. SOMAYYA S BHANDARI
April 4, 2007
OSNAR PAINTS AND CONTRACTORS PVT LTD Vs. WESTERN INDIA SHIPYARD LIMITED
June 15, 2007
P PUNDALIK KAMATH Vs. MADGAUM URBAN CO-OPERATIVE BANK LTD
March 22, 2007
P R NAIR Vs. UNION OF INDIA
December 7, 2007
P R SHELE Vs. UNION OF INDIA
November 23, 2007
P S JOHN Vs. VOLTAS LTD
October 11, 2007
PACKING PAPER PRODUCTS Vs. NICAF PVT LTD
June 28, 2007
PADMAKAR DATTATRAYA MANE Vs. VISHNU SADASHIV TAKATE
October 4, 2007
PADMAKAR HARIBHAU MULEY Vs. STATE OF MAHARASHTRA
February 26, 2007
PANCHAFULA Vs. STATE OF MAHARASHTRA
September 18, 2007
PANCHSHIL ALIAS SAGAR RAMCHANDRA JAIN JANGALE Vs. STATE OF MAHARASHTRA
January 25, 2007
PANDHARINATH Vs. STATE OF MAHARASHTRA
April 17, 2007
PANDHARINATH SAKHARAM CHOUDHARI Vs. STATE OF MAHARASHTRA
July 20, 2007
PANDHRINATH PUNJARAM LAHANE Vs. STETE OF MAHARASHTRA
April 17, 2007
PANDIT VITTHALRAO WANKHEDE Vs. STATE OF MAHARASHTRA
August 7, 2007
PANDURANG GOVIND BAABAR Vs. STATE OF MAHARASHTRA
April 19, 2007
PANDURANG R. SHET, TECHNICAL ASSISTANT STATE DIRECTOR OF CRAFTSMAN TRAINING NEVGINAGAR PANAJI GOA Vs. STATE OF GOA THROUGH THE CHIEF SECRETARY
March 28, 2007
PANDURANG RAGHUNATH SHINDE Vs. STATE OF MAHARASHTRA
January 9, 2007
PANJABRAO NAMDEO BHAGAT Vs. STATE OF MAHARASHTRA
April 19, 2007
PANNALAL SADULMAL KOTHARI Vs. STATE OF MAHARASHTRA
March 8, 2007
PARAG MILK AND MILK PRODUCTS LTD Vs. UNION OF INDIA
August 16, 2007
PARBHAT SHEKUBA PAWAR Vs. SWATI ALIAS PUSHPA
August 31, 2007
PARINDA MILIND KEER Vs. INDIAN OIL CORPORATION LTD
July 19, 2007
PARINDA MILIND KEER Vs. INDIAN OIL CORPORATION LTD
July 25, 2007
PARMANAND BODHI PANDHARE Vs. STATE OF MAHARASHTRA
September 10, 2007
PARMESHWARI DEVI RUIA Vs. KRISHNAKUMAR NATHMAL MURARKA
August 6, 2007
PARSHURAM KASHINATH CHAVAN Vs. STATE OF MAHARASHTRA
March 29, 2007
PARVAT SUKHDEO CHATARE Vs. STATE OF MAHARASHTRA
March 30, 2007
PATEL ALUMINIUM PVT LTD Vs. MAHARASHTRA SHRAMIK SENA
June 29, 2007
PATEL GAS AGENCIES Vs. MANOHAR SHRAWAN DONGRE
December 19, 2007
PATEL SEEDS PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 22, 2007
PATILBUWA Vs. STATE OF MAHARASHTRA
June 15, 2007
PAWAN HANS HELICOPTER LTD Vs. MESSERS ASSOCIATED CONSTRUCTION
June 7, 2007
PAWAN KUMAR Vs. ADMIRAL SUPERINTENDENT
June 21, 2007
PAWAN NANDLAL AGRAWAL Vs. ASIAN DYE CHEMICALS
October 17, 2007
PEACEBIRD PREMISES CO OP SOCIETY LTD Vs. COLLECTOR OF STAMPS OF MUMBAI
August 22, 2007
PEOPLE FOR ELIMINATION OF STRAY TROUBLES Vs. STATE OF GOA
March 9, 2007
PEOPLE FOR ELIMINATION OF STRAY TROUBLES Vs. STATE OF GOA
January 19, 2007
PERCEPT TALENT MANAGEMENT PVT LTD Vs. YUVRAJ SING
December 7, 2007
PERPET ASSIS RODRIGUES Vs. STATE OF GOA
April 12, 2007
PETER FERNANDES Vs. STATE OF GOA
July 5, 2007
PHARMA BASE INDIA PVT LTD Vs. STATE OF MAHARASHTRA
November 2, 2007
PHILIPS ELECTRONICS INDIA LIMITED Vs. WORKMEN OF PHILIPS ELECTRONICS INDIA LIMITED
March 21, 2007
PIAGGIO VEHICLES PVT LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 6, 2007
POPAT KISAN KHEDKAR Vs. STATE OF MAHARASHTRA
February 5, 2007
POPAT MOTI RATHOD Vs. STATE OF MAHARASHTRA
April 3, 2007
PORWAL AUTO SERVICES Vs. PUNJAB AND SINDH BANK
June 15, 2007
POYSHA INDUSTRIAL COMPANY LIMITED Vs. POYSHA INDUSTRIAL COMPANY LTD
March 5, 2007
POYSHA INDUSTRIAL COMPANY LIMITED Vs. K R STEELUNION LIMITED
March 5, 2007
PRABHAKAR AMBADAS KOTHALE Vs. SHANTABAI PRABHAKAR KOTHALE
November 29, 2007
PRABHAKAR BHAIYAJI GHODE Vs. COMMISSIONER OF INCOME TAX
April 17, 2007
PRABHAKAR DAULAT PAWAR Vs. STATE OF MAHARASHTRA
November 23, 2007
PRABHAKAR S/O UTTAMRAO DHONDE Vs. EDUCATION OFFICER
April 2, 2007
PRABHAKAR ZABAJI ALIAS SAHEBRAO SIRSAT Vs. STATE OF MAHARASHTRA
July 11, 2007
PRABHAT MAHADAV NAIK Vs. STATE OF MAHARASHTRA
March 15, 2007
PRABHAWATI VIJAYKUMAR KHIVSARA Vs. STATE OF MAHARASHTRA
December 3, 2007
PRABHUDAS DAMODAR KOTECHA Vs. MANHARBALA JERAM DAMODAR
July 10, 2007
PRACHETA J LADHAKE Vs. STATE OF MAHARASHTRA
October 25, 2007
PRADEEP SADASHIV PAVGI Vs. R S LUTH EDUCATION TRUST
October 12, 2007
PRADHAN Vs. KUMAR INDUSTRIES
July 11, 2007
PRAFULLA C DAVE Vs. MUNICIPAL COMMISSIONER
September 20, 2007
PRAFULLA MAHESHWARI Vs. STATE OF MAHARASHTRA
November 1, 2007
PRAFULLCHANDRA Vs. OMPRAKASH
February 13, 2007
PRAGI BHARAT VANKIANI Vs. STATE OF MAHARASHTRA
September 20, 2007
PRAJAKTA VIJAY VARSOLKAR Vs. STATE OF MAHARASHTRA
October 18, 2007
PRAKASH Vs. STATE OF MAHARASHTRA
November 28, 2007
PRAKASH ASHROBA GHULE Vs. STATE OF MAHARASHTRA
December 10, 2007
PRAKASH BABARAO KOLHE Vs. SINDHU GULABRAO SAWARKAR
November 22, 2007
PRAKASH G KACHHARA Vs. STATE OF MAHARASHTRA
August 21, 2007
PRAKASH GOPALRAO POHARE Vs. STATE OF MAHARASHTRA
October 4, 2007
PRAKASH JAYAWANT KOLI Vs. STATE OF MAHARASHTRA
September 20, 2007
PRAKASH PANDURANG SAWANT Vs. PUNJAB AND SIND BANK
February 23, 2007
PRAKASH RUPCHAND GANGARDE Vs. STATE OF MAHARASHTRA
August 22, 2007
PRAKASH SHANKARRAO AHER Vs. AMRAVATI UNIVERSITY
January 9, 2007
PRAKASH SOMNATH BOOB Vs. JAIPRAKASH BADRINARAYAN RATHI
September 4, 2007
PRAKASH VERNEKAR Vs. STATE OF GOA
June 14, 2007
PRAKASH VISHNUPANT TILE Vs. RAMCHANDRA GANESH PATHAK
June 14, 2007
PRAKASH VISHNUPANT TILE Vs. RAMCHANDRA GANESH PATHAK
June 16, 2007
PRAKASH VISHNUPANT TILE Vs. RAMCHANDRA GANESH PATHAK
April 14, 2007
PRAKASH VITTHALRAO TALE Vs. RESIDENT DEPUTY COLLECTOR
August 31, 2007
PRAMILA Vs. SHANTABAI ALIAS SHALINIBAI
October 31, 2007
PRAMILA PANDIT SAGAT Vs. STATE OF MAHARASHTRA
February 12, 2007
PRAMILABAI PRABHAKAR BULBULE Vs. STATE OF MAHARASHTRA
January 8, 2007
PRAMILABAI PRABHAKAR BULBULE Vs. STATE OF MAHARASHTRA
July 19, 2007
PRAMOD A RAIKAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 22, 2007
PRAMOD ANANTRAO PATHRE Vs. STATE OF STATE OF MAHARASHTRA
May 3, 2007
PRAMOD SHIVSHANKAR SHIVGUNDE Vs. BASAVRAJ SIDRAMAPPA MENCH
April 20, 2007
PRANLAL K DOSHI Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
October 31, 2007
PRASAD CHAMBERS PREMISES CO-OP SOCIETY Vs. ESI CORPORATION
November 2, 2007
PRASHANT Vs. STATE OF MAHARASHTRA
August 7, 2007
PRASHANT ASHOKRAO SALUNKE Vs. NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK LTD
May 4, 2007
PRASHANT BANSILAL BAMB Vs. STATE OF MAHARASHTRA
February 9, 2007
PRASHANT SHANKAR RUMADE Vs. STATE OF MAHARASHTRA
June 6, 2007
PRATIK PRAKASHCHAND KARNAVAT Vs. STATE OF MAHARASHTRA
June 13, 2007
PRAVIN MAHADEO GADEKAR Vs. STATE OF MAHARASHTRA
December 7, 2007
PRAVIN NIWRITTI SAWANT Vs. J D ANANDGAONKAR EX J M F C
April 23, 2007
PRAVIN NIWRITTI SAWANT Vs. NISH PRAVIN SAWANT
April 23, 2007
PRAVIN NIWRITTI SAWANT Vs. STATE OF MAHARASHTRA
April 23, 2007
PRAVIN PREMSWAROOP KHANDELWAL Vs. STATE OF MAHARASHTRA
June 28, 2007
PRAVIN S/O GOPALRAO DESHKAR Vs. PRAKASH S/O KESHAORAO DESHKAR
November 22, 2007
PRAVIN SUKHDEO GANGURDE Vs. STATE OF MAHARASHTRA
June 22, 2007
PRAVINKUMAR KHIMJI Vs. HANSA KANTILAL ALIAS KALPANA KANTILAL
April 20, 2007
PRAYAGBAI BHOJRAM KEDAR Vs. STATE OF MAHARASHTRA
February 26, 2007
PREM CHAWLA Vs. STATE OF MAHARASHTRA
February 27, 2007
PREMABAI VYANKATRAO SINGARPURE Vs. PRIYADARSHANI MAHILA SAHAKARI BANK LTD
August 30, 2007
PREMCHAND KASTURCHAND MUTHA Vs. COMMISSIONER OF INCOME TAX
July 30, 2007
PREMCHAND PHOOLCHAND PHOOLPAGAR Vs. AGRICULTURAL PRODUCT MARKET COMMITTEE, AURANGABAD
February 1, 2007
PREMIER REFRIGERATION LTD Vs. SADASHIV B POOJARI
May 3, 2007
PREMLATA PUNDALIKRAO SHAMBHARKAR Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
November 28, 2007
PRESIDENT DAMINI BAHUDDESHIYA SEVABHAVI SANSTHA Vs. DNYANOBA MANIK DHAWATE
October 25, 2007
PRINCIPAL B K M HIGH SCHOOL MUMBAI Vs. KESHAB ACHARI
September 21, 2007
PRINCIPAL COLLECTOR Vs. CAPITAL COLOUR LAB PVT LTD
June 13, 2007
PRITAM SINGH SANDHU Vs. SAMTA SAHKARI BANK LTD
April 10, 2007
PRITI GIRIJASHANKAR VARMA Vs. STATE OF MAHARASHTRA
June 21, 2007
PRIYADARSHINI EDUCATION TRUST Vs. RATIS RAFIA BANO
August 16, 2007
PRIYANKA MAHESH JANGAM Vs. STATE OF MAHARASHTRA
August 28, 2007
PRIYANKA OMPRAKASH PANWAR Vs. STATE OF MAHARASHTRA
December 19, 2007
PROTECTION MANUFACTURES PVT LTD Vs. STATE OF MAHARASHTRA
January 22, 2007
PROVIDENT FUND INSPECTOR Vs. RAM CHANDRA BANDODKAR
July 5, 2007
PUKHRAJ MOHANLAL VYAS Vs. SANMITRA NAGRI SAHAKARI PATA SANSTHA LIMITED
January 8, 2007
PUNDLIK Vs. STATE OF MAHARASHTRA
April 23, 2007
PUNDLIK VITTHAL JAMADAR Vs. STATE OF MAHARASHTRA
January 22, 2007
PUNE DISTRICT CENTRAL CO OP BANK LTD Vs. DATTA VIKAS KARYAKARISEVA SAHAKARI SANSTHA MARY ADIT
October 11, 2007
PUNE PANJARPOLE TRUST Vs. BABAN GABAJI STATE
October 5, 2007
PUNE VIDYARTHI GRIHA Vs. SHASHIKALA B YADAV
February 13, 2007
PUNIKEM TEXTILE PRIVATE LIMITED Vs. SAMIDHA SANJAY MUNJ
April 4, 2007
PUNYA COAL ROADLINES Vs. WESTERN COALFIELDS LTD
August 2, 2007
PURNIMA SHANTILAL DEDHIA Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY MHADA
April 26, 2007
PURSHOTTAM S TALREJA Vs. COOVER PHIROZE BHARUCHA
August 27, 2007
PURSO NARAYAN GOSAVI Vs. GANESH RAGHOBA GOSAVI
January 12, 2007
PURUSHOTTAM SHANKAR KHADSE Vs. STATE OF MAHARASHTRA
January 25, 2007
PURUSHOTTAM SITARAM RAUT Vs. STATE OF MAHARASHTRA
April 26, 2007
PUSAD TALUKA RSAT BHAV DUKANDAR BAHUUDDESHIYA ASSOCIATION Vs. STATE OF MAHARASHTRA
November 28, 2007
PUSHPA JIVATRAM MITHANI Vs. STATE OF MAHARASHTRA
August 8, 2007
PUSHPA LAXMAN PATHRABE Vs. STATE OF MAHARASHTRA
July 6, 2007
PUSHPA P MULCHANDANI Vs. ADMIRAL RADHAKRISHIN TAHILIANI
October 4, 2007
PUSHPABEN MULJI KOTHARI Vs. MUNICIPAL CORPORATION OF GR MUMBAI
June 11, 2007
PYRAMID FINANCE LIMITED Vs. RAMKRISHNA IYER
January 18, 2007
QUADRICON PVT LTD Vs. BAJRANG ALLOYS LTD
December 12, 2007
R B SINGH Vs. PRINCIPAL SONOPANT DANDEKAR ARTS COLLEGE V S APTE COMMERCE COLLEGE
February 20, 2007
R K PATEL Vs. RAJDHAR KALU PATIL ALIAS PATEL
April 23, 2007
R K PATEL AND COMPANY Vs. STATE OF MAHARASTRA
August 2, 2007
R K SIHNDE Vs. SHEKOBA AUTO PVT LTD
November 26, 2007
R P DHANDA Vs. REGIONAL MANAGER UCO BANK
March 5, 2007
R S KELUSKAR Vs. UNION OF INDIA
August 23, 2007
R S KELUSKAR Vs. UNION OF INDIA
July 31, 2007
R V P R T AYURVED MAHAVIDYALAYA AKOLA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
May 4, 2007
RADHA KANHAIYA TEXTILE PROCESSORS Vs. UNION OF INDIA
April 18, 2007
RADHABAI Vs. RAJENDRA
March 21, 2007
RADHABAI BALASAHEB SHIRKE Vs. KESHAV RAMCHANDRA JADHAV
February 28, 2007
RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
April 12, 2007
RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
April 1, 2007
RADHABAI CHARANSINGH CHAWARE Vs. STATE OF MAHARASHTRA
March 31, 2007
RADHABAI LAXMANRAO GHATE Vs. DATTATRAYA RAGHUNATH
August 21, 2007
RADHAKISAN DURYODHAR KHOBARKHEDE Vs. SAU SANGITA RADHAKISAN
July 25, 2007
RADHIKA ALIAS SHASHIKALA RAMESHWARRAO UPASANE Vs. STATE OF MAHARASHTRA
July 2, 2007
RADHU GOKUL GAWALI Vs. MOHAN KISHAN GAWALI
June 15, 2007
RAFIUDDIN QUAZI ZAINUL ABEDIN Vs. SALEHA KHATOON
September 17, 2007
RAGHLAL BRIJLAL KODAPE Vs. STATE OF MAHARASHTRA
August 23, 2007
RAGHUNATH Vs. STATE OF MAHARASHTRA
October 22, 2007
RAGHUNATH BAPU GAVADE Vs. STATE OF MAHARASHTRA
May 4, 2007
RAGHUNATH FULAJI JADHAV Vs. RAJENDRA DINKARRAO PATIL
February 2, 2007
RAGHUNATH MOTIRAM PATIL Vs. STATE OF MAHARASTRA
September 14, 2007
RAGHUNATH NARAYAN BOKIL Vs. VITHAL SAWALA LIMBHORE
September 11, 2007
RAGHUNATH R DESAI Vs. RELIABLE INDUSTRIAL CORPORATION
July 13, 2007
RAGHUVANSH DEWANCHAND BHASIN Vs. STATE OF MAHARASHTRA
November 26, 2007
RAHILA SAEED MALIK Vs. STATE OF MAHRASHTRA
September 29, 2007
RAHUL S O SUDHIR GHARE Vs. JOINT CHARITY COMMISSIONER AMRAVATI
August 10, 2007
RAHUL S/O AMRATA DAWANE Vs. STATE OF MAHARASHTRA
November 19, 2007
RAISON ALMEIDA Vs. STATE THROUGH THE PUBLIC PROSECUTOR
August 23, 2007
RAJ @ TEJRAJ SON OF GOWARDHAN INDURKAR Vs. SHANKAR
November 28, 2007
RAJ NAIR Vs. S.K. LAUL
August 7, 2007
RAJABHAU Vs. STATE OF MAHARASHTRA
November 30, 2007
RAJARAM SADHU DHONE Vs. STATE OF MAHARASHTRA
July 10, 2007
RAJARAM SAKHARAM PATIL Vs. STATE OF MAHARASHTRA
June 26, 2007
RAJARAM SHANKAR GHODAKE Vs. STATE OF MAHARASHTRA
June 5, 2007
RAJARAM WAMAN MASURKAR Vs. LOKMANYA SHIKSHAN PRASARAK MANDAL VADAVALI
July 19, 2007
RAJASHRI SUBHASH KAMBLE Vs. SUBHASH BABANRAO KAMBLE
March 9, 2007
RAJE VISHESHWAR RAO Vs. STATE OF MAHARASHTRA
December 6, 2007
RAJENDRA DHANJI SAKHALA Vs. STATE ELECTION COMMISSION
October 22, 2007
RAJENDRA DHONDU BHOSALE Vs. STATE OF MAHARASHTRA
July 25, 2007
RAJENDRA R. CHHAPWALE Vs. AKSHAYA HOSPITAL AND RESEARCH CENTRE (P.) LTD.
June 21, 2007
RAJENDRA SHESHRAO SHENDGE Vs. SHOBHATAI SHRIRAO RAVATE
January 16, 2007
RAJENDRA TATOBA MAGDUM Vs. STATE OF MAHARASHTRA
January 17, 2007
RAJENDRA YASHWANT KADAM Vs. STATE OF MAHARASHTRA
December 4, 2007
RAJENDRA YESHWANT KADAM Vs. STATE OF MAHARASHTRA
December 6, 2007
RAJESH AANADA SHETTY Vs. STATE OF MAHARASHTRA
February 26, 2007
RAJESH DEORAO MESHRAM Vs. MURLIDHAR NAMDEORAO KHANGAR
December 11, 2007
RAJESH HANUMANPRASAD PANDE Vs. STATE OF MAHARASHTRA
February 5, 2007
RAJESH M DALMIA Vs. UNION OF INDIA
March 7, 2007
RAJESH PRALHAD BAGDE Vs. STATE OF MAHARASHTRA
September 14, 2007
RAJESH RAMCHANDRA CHAUDHARI Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 21, 2007
RAJESH VASANTLAL SHAH Vs. JAY PRAKASH P SHETH
September 21, 2007
RAJESH VASANTLAL SHAH Vs. JAY PRAKASH P SHETH
August 16, 2007
RAJESHREE RAMESH BHOOSREDDY Vs. GYANDEVI GANGAPRASAD MISHRA
February 28, 2007
RAJESHWAR MANIKRAO PATIL Vs. STATE OF MAHARASHTRA
July 26, 2007
RAJESHWARI WD/O JAGDISHLAL NANDA Vs. STATE OF MAHARASHTRA
December 5, 2007
RAJINDER SINGH GULATI Vs. SUNIL MEHRA
March 13, 2007
RAJKAMAL K MANDIR PVT LTD Vs. JUGALKISHOR B GINDODIA
November 1, 2007
RAJKISHORE MAHENDRAPRASAD MAHANTO Vs. STATE OF MAHARASHTRA
January 17, 2007
RAJKUMAR DHANUJI BOMBARDE Vs. MADHUKAR
September 11, 2007
RAJKUMAR SHEETALPRASAD KAKNANI Vs. N C B
April 11, 2007
RAJNI VISHRAM PATIL Vs. STATE OF MAHARASHTRA
February 23, 2007
RAJU GOVINDRAO PARAYE Vs. PRABHAKAR THAKRE
October 31, 2007
RAJU MOHANRAO RATHOD Vs. STATE OF MAHARASHTRA
November 27, 2007
RAJU S/O DADARAO LAHANE Vs. STATE OF MAHARASHTRA
July 12, 2007
RAJU, RUPRAO BUTE Vs. STATE OF MAHARASHTRA
February 6, 2007
RAJUBHAI ALIAS RAJENDRA KAMDAR Vs. SUNITA ASHOK GANDHI
October 17, 2007
RAJURI STEELS PVT LTD Vs. COMMR OF C EX AND CUS , AURANGABAD
July 18, 2007
RAKESH Vs. HEMANT
December 3, 2007
RAKESH CASHEW INDUSTRY REPRESENTED BY ITS PROPRIETOR SANKHALI GOA Vs. DAMODAR K GHADI GOA
March 30, 2007
RAKESH MOTILAL KHANDELWAL Vs. STATE OF MAHARASHTRA
October 8, 2007
RAKESH N DUTT Vs. ASSTT COMMISSIONER OF INCOME-TAX
October 24, 2007
RAM AVADH MAHEL PAL Vs. SHIVDUTTA EDUCATIONAL TRUST
August 31, 2007
RAM KASHIRAM SALVI Vs. STATE OF MAHARASHTRA
January 16, 2007
RAM NAGNATHRAO NILAWAR Vs. HARIBHAU
February 15, 2007
RAMA KAWADUJI BHENDE Vs. JOINT CHARITY COMMISSIONER
November 19, 2007
RAMA STEEL INDUSTRIES Vs. UNION OF INDIA
September 7, 2007
RAMAJI DEU LABAD Vs. STATE OF MAHARASHTRA
June 25, 2007
RAMAKANT RAMCHANDRA DALVI Vs. RASHMI RAJU MHATRE
November 21, 2007
RAMANAND PANDEY Vs. STATE OF MAHARASHTRA
June 27, 2007
RAMARAO JAIRAM RATHOD Vs. SUB DIVISIONAL OFFICER MURTIZAPUR DIST
April 2, 2007
RAMAVTAR SURAJMAL MODIAN ADULT Vs. BANARASIBAI MULCHAND MODI
January 9, 2007
RAMBHAU Vs. GRAMIN VIKAS PRATISHTHAN
August 6, 2007
RAMBHAU AND ORS Vs. STATE OF MAHARASHTRA
November 21, 2007
RAMCHANDRA NATHU GHADAGE Vs. RAJARAM NATHU GHADAGE
June 28, 2007
RAMCHANDRA NATHU GHADAGE Vs. RAJARAM NATHU GHADAGE
June 26, 2007
RAMCHANDRA SHANKAR YADAV Vs. STATE OF MAHARASHTRA
April 11, 2007
RAMCHANDRA SOMA GAUNS Vs. GURUDAS PRABHAKAR GAWAS, BHARONIWADA
April 25, 2007
RAMCHHABIL JAGARU KUSHWAH Vs. STATE OF MAHARASHTRA
February 8, 2007
RAMDAS ABBASAHEB DESHMUKH Vs. STATE OF MAHARASHTRA
February 2, 2007
RAMDAS CONSTRUCTION COMPANY Vs. MAHARASHTRA STATE POWER GENERATION COMPANY LTD
November 29, 2007
RAMDAS EKNATH MEHARE Vs. STATE OF MAHARASHTRA
July 20, 2007
RAMDAS GANPATRAO SATPUTE Vs. BALLARPUR INDUSTRIES LTD
July 17, 2007
RAMDAS SHANKAR JAID Vs. STATE OF MAHARASHTRA
June 27, 2007
RAMESH Vs. STATE OF MAHARASHTRA
November 2, 2007
RAMESH BABURAO PANDHARE Vs. STATE OF MAHARASHTRA
March 15, 2007
RAMESH BHAGWAN GANGE Vs. STATE OF MAHARASHTRA
November 28, 2007
RAMESH GIRDHAR SONAWANE Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORTION LTD
November 26, 2007
RAMESH KISANRAO KOTHALE Vs. STATE OF MAHARASHTRA
September 3, 2007
RAMESH MUNDA BRIJLAL KARIHAR Vs. STATE OF MAHARASHTRA
February 26, 2007
RAMESH NATHUJI DHAGE Vs. TARACHAND KESHAORAO ROKADE
December 5, 2007
RAMESH PARASRAM KAWANE Vs. STATE OF MAHARASHTRA
February 2, 2007
RAMESH S/O DANCHAND VASWANI Vs. AMIT S/O ARUNKUMAR BAID
November 1, 2007
RAMESH SADASHIV KHATPE Vs. VIJAY SHANKAR SHELAR
May 4, 2007
RAMESH SADASHIV KHATPE Vs. STATE OF MAHARASHTRA
May 4, 2007
RAMESH SAMHARI MORE Vs. REGISTRAR DISTRICT COURT
June 29, 2007
RAMESH SHAMRAO SADAR Vs. STATE OF MAHARASHTRA
July 18, 2007
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November 29, 2007
RAMESH TUKARAM GADHWE Vs. SUMANBAI WAMANRAO GONDKAR
October 24, 2007
RAMESHWAR SHANKARLALJI MANTRI Vs. ADDITIONAL COMMISSIONER
July 17, 2007
RAMIJA AYYUB BAGWAN Vs. STATE OF MAHARASHTRA
September 6, 2007
RAMJAN MOHAMMAD USUF KOKANI Vs. ATUL VIJAY MADAN
July 2, 2007
RAMJI JIRANGA PAWAR Vs. STATE OF MAHARASHTRA
April 11, 2007
RAMKISHAN BHIMRAO CHILGAR Vs. STATE OF MAHARASHTRA
November 26, 2007
RAMKRISHNA Vs. VIJAYA
February 1, 2007
RAMKRISHNA GANESH BHIDE Vs. CHUNILAL MATHURADAS MEHTA
November 17, 2007
RAMLAL DHYANSINGH JABRE Vs. STATE OF MAHARASHTRA
July 13, 2007
RAMLAL MANIRAM NAVDHINGE Vs. MANIRAM PATIRAM NAVDHINGE
November 28, 2007
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March 29, 2007
RAMNIRANJAN KEDIA TOURISM SERVICES PVT LTD Vs. STATE OF MAHARASHTRA
August 7, 2007
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April 30, 2007
RAMRAO Vs. STATE OF MAHARASHTRA
November 28, 2007
RAMRAO NARESH CHARANSINGH Vs. STATE OF MAHARASHTRA
April 2, 2007
RAMRAO PRALHADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
September 27, 2007
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November 19, 2007
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December 20, 2007
RANJANA GOPALRAO THORAT Vs. STATE OF MAHARASHTRA
June 22, 2007
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June 21, 2007
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June 4, 2007
RANSHI L SHAH Vs. PREMJI DEVJI SHAH
June 28, 2007
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September 29, 2007
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June 28, 2007
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March 21, 2007
RASHTIYA CHEMICALS AND FERTILIZERS LTD Vs. STATE OF MAHARASHTRA
February 13, 2007
RASHTRIYA CHEMICALS AND FERTILIZERS LIMITED Vs. SARASWAT CO-OPERATIVE BANK LTD
June 5, 2007
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April 23, 2007
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October 4, 2007
RASHTRIYA MILL MAZDOOR SANGH Vs. EMPRESS MILLS UNIT OF MAHARASHTRA STATE TEXTILE CORPORATION
July 17, 2007
RASIKLAL RATILAL Vs. FANCY CORPORATION LTD
February 2, 2007
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April 2, 2007
RASTA PETH EDUCATION SOCIETY Vs. STATE OF MAHARASHTRA
November 19, 2007
RATANLAL BUDHA VALVI Vs. STATE OF MAHARASHTRA
November 20, 2007
RATANSI DAYAL SHAH Vs. THANE CYCLE RIKSHAW SCOOTER SERVICE AND REPERING
July 6, 2007
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July 2, 2007
RATNAMALA Vs. VALMIKI SAMAJ CO OP HOUSING SOC LTD
February 23, 2007
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August 21, 2007
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April 5, 2007
RAVI GAIKWAD Vs. STATE OF MAHARASHTRA
February 13, 2007
RAVI SHINDE Vs. MEDICAL COUNCIL OF INDIA
December 19, 2007
RAVI STEEL SALES Vs. ARYA SHIP BREAKING COMPANY
October 9, 2007
RAVIKANT C BORKAR Vs. GOKULDAS RAMCHANDRA NAIK
July 27, 2007
RAVINDRA BAPUNATH TAYADE Vs. STATE OF MAHARASHTRA
August 8, 2007
RAVINDRA BISEN GOSWAMI Vs. STATE OF MAHARASHTRA
June 28, 2007
RAVINDRA GANESH UMALE Vs. STATE OF MAHARASHTRA
July 6, 2007
RAVINDRA GANESH UMALE Vs. STATE OF MAHARASHTRA
August 1, 2007
RAVINDRA MADANLAL GOENKA Vs. STATE OF MAHARASHTRA
July 13, 2007
RAVINDRA RAMCHANDRA GADGIL Vs. STATE OF MAHARASHTRA
November 23, 2007
RAVINDRA SHALIK NAIK Vs. STATE OF MAHARASHTRA
March 28, 2007
RAVINDRANATH MISHRA Vs. STATE OF MAHARASHTRA
April 23, 2007
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March 14, 2007
RAYMOND LTD Vs. RAYMOND PHARMACEUTICALS PVT LTD
February 15, 2007
RAZIA BEGUM ABDUL KARIM Vs. SENIOR INSPECTOR OF POLICE
June 8, 2007
REENA RAVINDRA KHONA Vs. CAPITAL COLOUR LAB PVT LTD
June 13, 2007
REGINALD SILVEIRA Vs. STATE OF GOA THROUGH THE POLICE INSPECTOR IN CHARGE CALANGUTE POLICE STATION BARDEZ GOA
June 14, 2007
REGIONAL DIRECTOR Vs. J S GARMENTS
February 15, 2007
REGIONAL DIRECTOR Vs. PRASAD CHAMBERS PREMISES CO-OP SOCIETY
November 2, 2007
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. PRECIMA ENGINEERS LTD
November 30, 2007
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. MITTAL CHAMEBRS OWNERS PREMISES CO-OP SOCIETY LIMITED
November 2, 2007
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. BACKBAY EXPORT PREMISES CO-OPERATIVE SOCIETY LTD
November 2, 2007
REGIONAL DIRECTOR,EMPLOYEES STATE INSURANCE CORPORATION Vs. TULSIANI CHAMBERS PREMISES CO OPERATIVE SOCIETY
November 2, 2007
REGISTRAR HIGH COURT OF JUDICATURE Vs. STATE OF MAHARASTRA
November 1, 2007
REJO RAPHAEL Vs. STATE OF GOA
November 22, 2007
REKHA NARAYAN MAROTKAR Vs. RAMBHAU BADHU KHADGI
February 14, 2007
REKHA UMESH SHETTY Vs. STATE OF MAHARASHTRA
July 17, 2007
RELIANCE CONSULTANCY SERVICES LTD Vs. METRO PALUTAN INVESTMENT
February 5, 2007
RELIANCE ENERGY LTD Vs. MSRDC LTD
June 4, 2007
RELIANCE INDUSTRIES LTD., IN RE Vs. ABC
June 12, 2007
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May 3, 2007
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October 15, 2007
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June 7, 2007
REPRO INDIA LTD Vs. UNION OF INDIA
December 6, 2007
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October 30, 2007
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September 30, 2007
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April 13, 2007
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February 22, 2007
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April 19, 2007
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August 23, 2007
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October 3, 2007
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June 21, 2007
ROHA DYCHEM LTD Vs. STATE OF MAHARASHTRA
January 25, 2007
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November 26, 2007
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September 11, 2007
ROLEX MARBLES Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
June 15, 2007
ROLV BERG DRIVE Vs. OIL AND NATURAL GAS CORPORATION LTD
September 29, 2007
RON CHAYAK Vs. STATE OF GOA
March 9, 2007
RON CHAYAK, PRESENTLY LODGED IN CENTRAL JAIL AGUADA Vs. STATE OF GOA
March 2, 2007
RONNY COLACO Vs. COMMUNIDADE OF MORMUGAO
April 12, 2007
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November 19, 2007
RUCHI Vs. STATE OF MAHARASHTRA
August 1, 2007
RUCHI MEHTA Vs. UNION OF INDIA
August 28, 2007
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July 10, 2007
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June 8, 2007
RUKSHANA ELSA Vs. UNION OF INDIA
October 8, 2007
RUPEE CO OPERATIVE BANK LIMITED Vs. SHAILESH V VAIDYA
October 8, 2007
RUPEE CO-OPERATIVE BANK LTD Vs. RAJUL KETAN RAJPOPAT
September 28, 2007
RURAL EDUCATION SOCIETY Vs. LATIKA
December 6, 2007
RUSTAM GULAB PATEL Vs. STATE OF MAHARASHTRA
April 5, 2007
S B PANCHAL AND CO Vs. SARASWAT CO OPERATIVE BANK LTD
July 6, 2007
S M KAMBLE Vs. JT REGISTRAR CO OPRATIVE SOCIETIES CIDCO NAVI MUMBAI
September 19, 2007
S M MANJREKAR Vs. VINCENT ROSARIO FERNANDES
March 23, 2007
S NAGARATHINAM Vs. KELAPUR COMMERCIAL CORPORATION
February 12, 2007
SACHIN ANADRAO INGALE Vs. STATE OF MAHARASHTRA
August 13, 2007
SACHIN SUBHASH PATIL Vs. STATE OF MAHARASHTRA
March 28, 2007
SADANAND FONDU SINAI KERKAR Vs. GAJANAN VISHWAMBHAR SINAI KERKAR
August 30, 2007
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August 30, 2007
SADASHIV ALIAS KESHAV SATHE Vs. GADRE CONSTRUCTION
June 4, 2007
SADASHIV GANGARAM PARATE Vs. STATE OF MAHARASHTRA
February 14, 2007
SADASHIV S/O GOVINDA SAWLIKAR Vs. STATE OF MAHARASHTRA
November 19, 2007
SADGURU SALES Vs. STATE OF MAHARASHTRA
June 25, 2007
SADHANA ARUN KOTHARI Vs. RAJ BHALLA
June 4, 2007
SAFARI MERCANTILE PVT LTD Vs. INCOME-TAX APPELLATE TRIBUNAL
July 31, 2007
SAFIYABANOO MOHAMMED ARIF RIZVI Vs. UNION OF INDIA
September 5, 2007
SAGIR HUSAIN SAYYAD Vs. CHANDBEBI KHUDBUDDIN AWATI
August 6, 2007
SAHADU RAMBHAU BELHEKAR Vs. STATE OF MAHARASHTRA
August 2, 2007
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL NAGARI GRAMIN SAHAKARI PATHSANSTHA Vs. SUBHASH BHIMRAO GAVSANE
November 2, 2007
SAHAKAR MAHARSHI SHANKARRAO MOHITE PATIL NAGARI GRAMIN SAHAKARI PATHSANSTHA AND ANOTHER Vs. SUBHASH BHIMRAO GAVSANE AND ANOTHER
January 2, 2007
SAHARA INDIA COMMERCIAL CORPORATION LTD Vs. B JEEJEEBHOY VAKHARIA AND ASSOCIATES
June 4, 2007
SAHEBRAO ANANDRAO POHARE Vs. STATE OF MAHARASHTRA
April 12, 2007
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August 17, 2007
SAI ENTERPRISES Vs. MAHANAGAR TELEPHONE NIGAM LTD
April 21, 2007
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February 14, 2007
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September 5, 2007
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April 10, 2007
SAJID HUSAIN MOHD Vs. STATE OF MAHARASHTRA
June 27, 2007
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July 25, 2007
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October 26, 2007
SAKHARAM PANDUSA TAPSI Vs. STATE OF MAHARASHTRA
January 10, 2007
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October 3, 2007
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February 8, 2007
SAMAJ BHUSHAN SAHAKARI GRUHA NIRMAN SANSTHA Vs. STATE OF MAHARASHTRA
August 21, 2007
SAMAJ BHUSHAN SAHAKARI GRUHA NIRMAN SANSTHA LTD Vs. STATE OF MAHARASHTRA
June 8, 2007
SAMBHAJI NAGOBA KENDRE Vs. STATE OF MAHARASHTRA
September 14, 2007
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February 21, 2007
SAMBHU S/O NARAYAN BOBADE Vs. WESTERN COALFIELDS LIMITED
December 6, 2007
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October 5, 2007
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December 3, 2007
SANATAN SANSTHA Vs. STATE OF GOA
February 8, 2007
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August 30, 2007
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April 2, 2007
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December 18, 2007
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June 22, 2007
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August 23, 2007
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April 26, 2007
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October 23, 2007
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February 6, 2007
SANGITA BABAN KORE Vs. VIJAYKUMAR L KENRE
September 29, 2007
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August 9, 2007
SANGITA VARMA Vs. UNION OF INDIA
January 11, 2007
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September 20, 2007
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September 13, 2007
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February 22, 2007
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June 19, 2007
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October 26, 2007
SANJAY BATHIJA Vs. PRASHANT PROPERTIES AND INVESTMENT PVT LTD
May 4, 2007
SANJAY D JADHAV Vs. STATE OF MAHARASHTRA
April 25, 2007
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January 17, 2007
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March 6, 2007
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March 1, 2007
SANJAY JAGANNATH PATIL Vs. STATE OF MAHARASHTRA
March 1, 2007
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August 24, 2007
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October 1, 2007
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August 31, 2007
SANJAY LATE RAMESH KUMAR SINHA Vs. MINERAL EXPLORATION CORPORATION LTD
December 19, 2007
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October 4, 2007
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April 23, 2007
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October 16, 2007
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July 10, 2007
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February 5, 2007
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August 28, 2007
SANJAY S/O RAMDAS BODAKHE Vs. HARINARAYAN S/O TULSHIRAM MAKODE
November 28, 2007
SANJAY S/O VASANTRAO SATBHAI Vs. STATE OF MAHARASHTRA
November 21, 2007
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July 12, 2007
SANJAY VAIJNATH DESHPANDE Vs. RAJESH ANANDRAO DESHPANDE
June 7, 2007
SANJAY VINZE Vs. STATE OF MAHARASHTRA
April 12, 2007
SANJAY VISHNUDAS RAYATE Vs. STATE OF MAHARASHTRA
April 11, 2007
SANJAYKUMAR AMRUTLAL SHAH Vs. UTTAMLAL RATILAL SHAH
July 18, 2007
SANJEEV C CHAVAN Vs. SUBODH N PATHAK
July 18, 2007
SANJEEV KUMAR SADANANDAN PILLAI Vs. STATE OF MAHARASHTRA
June 4, 2007
SANJEEVKUMAR Vs. STATE OF MAHARASHTRA
April 17, 2007
SANOFI-SYNTHELABO (INDIA) LTD Vs. UNION OF INDIA
July 19, 2007
SANTAN FERNANDES Vs. DAVID ARUN PINTO
July 12, 2007
SANTANU JAGATBANDHU SINGH Vs. STATE OF MAHARASHTRA
August 31, 2007
SANTOSH Vs. STATE BANK OF INDIA
December 6, 2007
SANTOSH BABU PAWASKAR Vs. STATE OF MAHARASHTRA
August 14, 2007
SANTOSH HUMRASKAR Vs. SUBHASH B S JETHA
May 4, 2007
SANTOSH HUMRASKAR Vs. STATE THROUGH PUBLIC PROSECUTOR, HIGH COURT OF BOMBAY AT PANAJI AND SHRI SUBHASH B.S. JETHA
May 4, 2007
SANTOSH HUMRASKAR Vs. STATE OF GOA
May 4, 2007
SANTOSH KANTILAL MUTHA Vs. STATE OF MAHARASHTRA
June 22, 2007
SANTOSH MARUTI GAIKWAD Vs. STATE OF MAHARASHTRA
April 30, 2007
SANTOSH MITHU MORALE Vs. STATE OF MAHARASHTRA
December 19, 2007
SANTOSH NARAYANRAO CHOUDHARY PAWAR Vs. STATE OF MAHARASHTRA
October 8, 2007
SANTOSH VYANKAT NIRUDE Vs. STATE OF MAHARASHTRA
June 22, 2007
SAQUIB ABDUL HAMID NACHAN Vs. STATE OF MAHARASHTRA
March 9, 2007
SARA RAUF Vs. DURGASHANKAR GANESHLAL SHROFF
March 13, 2007
SARDA EDUCATION TRUST Vs. MUKUND RAMBHAU PINJARKAR
December 20, 2007
SARDA EDUCATION TRUST Vs. JULEKHABI W/O A T SUPHY
November 1, 2007
SARDAR HASANBHAI ATTAR Vs. USMAN PAPAMIYA ATTAR SHAIKH
October 3, 2007
SARIKA DINESH RATHI Vs. STATE OF MAHARASHTRA
September 6, 2007
SARITA HARGOVIND CHAUWHAN Vs. CHETAN HARGOVIND CHAUWHAN
April 26, 2007
SARITA S MELWANI Vs. PALLAVI V TALEKAR
November 30, 2007
SARITA SHYAM DAKE Vs. SR POLICE INSPECTOR
December 4, 2007
SAROJ VILAS MOHITE Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
November 28, 2007
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April 4, 2007
SARVA SHRAMIK SANGH Vs. JANPRABHA OFFSET WORKS
October 23, 2007
SARVA SHRAMIK SANGHATANA Vs. STATE OF MAHARASHTRA
August 16, 2007
SARVA SHRAMIK SANGHATANA Vs. BOMBAY DYEING AND MANUFACTURING CO LTD
March 28, 2007
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July 13, 2007
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June 8, 2007
SATGURU COSTRUCTION CO PVT LTD Vs. GR BOMBAY CO OPERATIVE BANK LTD
February 26, 2007
SATISH DATTATRAY NADGAUDA Vs. STATE OF MAHARASHTRA
May 3, 2007
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August 28, 2007
SATISH NAMBIAR Vs. UNION OF INDIA
June 21, 2007
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June 19, 2007
SATISHKUMAR YASHWANT SARODE Vs. STATE OF MAHARASHTRA
August 14, 2007
SATYABHAMABAI BHIMJI DAWKHER Vs. STATE OF MAHARASHTRA
October 3, 2007
SATYAJEET HANUMANTRAO BHAND Vs. STATE OF MAHARASHTRA
October 4, 2007
SATYAPRAKASH SHANKAR DAHIWALE Vs. STATE OF MAHARASHTRA
March 23, 2007
SAU ARCHANA Vs. STATE OF MAHARASHTRA
August 22, 2007
SAU MEENAKSHI SURESH BHUYAR Vs. CHIEF EXECUTIVE OFFICER : BLOCK DEVELOPMENT OFFICER
November 28, 2007
SAU ROOPMALA TUKARAM DAHIWADE Vs. CHIEF EXECUTIVE OFFICER
November 28, 2007
SAU SINDHU MACHINDRA JAGTAP Vs. COLLECTOR
March 14, 2007
SAU SUNITA ALIAS BEDI LAXMAN Vs. STATE OF MAHARASHTRA
September 5, 2007
SAVATRAM DAIRY PRODUCTS LTD Vs. AKOLA MUNICIPAL CORPORATION
December 12, 2007
SAVATRAM RAMPRATAP MILLS Vs. RADHESHYAM LAXMINARAYAN GOENKA
January 16, 2007
SAVITA GOVIND KOKANE Vs. STATE OF MAHARASHTRA
April 20, 2007
SAYED A S H Vs. LARSEN AND TUBRO LTD
September 24, 2007
SAYED SHABBIR SAYED CHAND Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 24, 2007
SAYEED AHMED KHAN Vs. STATE OF GOA
November 20, 2007
SAYEED SHAH BADUSHAH Vs. STATE OF MAHARASHTRA
March 8, 2007
SAYEEDABEGAM Vs. DURGAPRASAD GANESHPRASAD SHARMA
June 15, 2007
SAYEEDABEGAM Vs. DURGAPRASAD GANESHPRASAD SHARMA
June 20, 2007
SAYYAD LATIF SAYYAD IMAM Vs. SHAIKH BABULAL BASINBHAI
August 1, 2007
SAYYAD TAHIR HUSSAIN MAINUDDIN Vs. STATE OF MAHARASHTRA
August 24, 2007
SAYYAD TAHIR HUSSAIN MAINUDDIN Vs. STATE OF MAHARASHTRA
April 24, 2007
SAYYED ASIF ALI NOOR ALI Vs. STATE ELECTION COMMISSION
July 19, 2007
SCIAKY WIRE CUT PVT LTD Vs. SUDHIR VISHNU DHOTRE
September 12, 2007
SECRETARY, HIND SEVA MANDAL, SARDA COLLEGE CAMPUS AMMEDABAD Vs. ASHOK S/O DATTATRAYA KAPARE
March 12, 2007
SEEMA ARUN BAPAT Vs. MUNICIPAL COUNCIL BULDHANA
December 10, 2007
SELINA P SHAH Vs. PRINCIPAL MITHIBAI COLLEGE OF ARTS
March 21, 2007
SERIFINANCE AND INVESTMENT CO PVT LTD Vs. VIDEOCON LEASING AND INDUSTRIAL FINANCE LTD
April 11, 2007
SERTORIO S FACHO Vs. FERNANDO JORGE COLASO
March 15, 2007
SEVA SADAN EDUCATION SOCIETY Vs. PYARELAL RAMDEO
June 19, 2007
SGS INDIA PVT LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 13, 2007
SHABA LAXMAN AILANKAR Vs. STATE OF MAHARASHTRA
February 22, 2007
SHAHADAT HUSSAIN REHMAT HUSSAIN ALIAS KALLU KANPURI Vs. STATE OF MAHARASHTRA
February 8, 2007
SHAHAJA BEGUM MOHAMMAD ALI Vs. MOHAMMAD SHAUKAT MOHAMMAD SHARIF
March 5, 2007
SHAHAJI RAMANNA NAIR Vs. STATE OF MAHARASHTRA
June 11, 2007
SHAHEEB NAJMEE R/O HABIB NAGAR Vs. PRESIDING OFFICER
November 19, 2007
SHAHINA PARVEEN WARIS KHAN Vs. STATE OF MAHARASHTRA
October 1, 2007
SHAIALESH C PATEL Vs. STATE OF MAHARASHTRA
October 5, 2007
SHAIK KAISAR Vs. FORBES GOKAK LTD
August 2, 2007
SHAIKH GAFFAR ALAIS ISHAQ SK MOHAMMAND Vs. STATE OF MAHARASHTRA
August 13, 2007
SHAIKH JAFFAR Vs. STATE OF MAHARASHTRA
December 20, 2007
SHAIKH MUKHTYAR SHAIKH NOOR ALI Vs. STATE OF MAHARASHTRA
November 22, 2007
SHAIKH ZAHID MUKHTAR Vs. COMMISSIONER OF POLICE
June 20, 2007
SHAILA ARUN LIMYE Vs. STATE OF MAHARASHTRA
February 7, 2007
SHAILAJA MAHADEO WADKE Vs. SUMATIBAI VISHNUPANTH PARANGE
March 16, 2007
SHAKIL MEER KHAN Vs. PROBAL S RAY
September 3, 2007
SHAKUNTALA W/O MANOHAR CHOUDHARI Vs. MUKHTYARSING HARBHAJANSING SARDAR
November 19, 2007
SHAKUNTALABAI MUKUNDRAO KULKARNI Vs. EMPLOYEES PROVIDENT FUND ORGANIZATION
November 27, 2007
SHALINI GHANSHYAM NIMJE Vs. BANWARILAL MUKUND CHAWLA
April 25, 2007
SHAM RAJENDRA AGRAWAL Vs. GHANSHYAM HAJARILAL SHARMA
March 9, 2007
SHAMA FIREWORKS INDUSTRIES Vs. COMMISSIONER OF CENTRAL EXCISE
July 6, 2007
SHAMA VISHWANATH RODAGE Vs. STATE OF MAHARASHTRA
June 25, 2007
SHAMIM BANO G. RATHI Vs. ORIENTAL BANK OF COMMERCE LTD
December 5, 2007
SHAMIR ALIAS SAMIRO J COUTINHO, LATE CAETANO P COUTINHO Vs. JOSEPH ALIAS JOSE CLAUDIO COUTINHO, LATE CAETANO P COUTINHO
July 27, 2007
SHAMRAO GANPAT CHINTAMANI Vs. KAKASAHEB LAXMAN GORDE
October 19, 2007
SHAMSHERSINGH DEVISINGH THAKUR Vs. STATE OF MAHARASHTRA
July 20, 2007
SHANKAR Vs. BAYANABAI
November 23, 2007
SHANKAR BHIMA JADHAV Vs. STATE OF MAHARASHTRA
April 16, 2007
SHANKAR MAROTI GAVANDE Vs. STATE OF MAHARASHTRA
January 16, 2007
SHANKAR RAMLU BANPALLIWAR Vs. STATE OF MAHARASHTRA
October 18, 2007
SHANKAR YESSO FAL DESAI Vs. ABEL ALMEIDA
April 5, 2007
SHANKARA N SHETTY Vs. STATE OF MAHARASHTRA
September 27, 2007
SHANTABAI RAMLAL PARDESHI Vs. UMABAI VISHWANATH DESHMUKH
October 11, 2007
SHANTARAM PANDURANG JADHAV Vs. KIRAN INDUSTRIAL PREMISES CO-OP SOC LTD
August 29, 2007
SHANTI BUDHIYA VESTA PATEL Vs. NIRMALA JAYPRAKASH TIWARI
October 12, 2007
SHANTIKUMAR L KOLVEKAR Vs. CHIEF ELECTRICAL ENGINEER
November 23, 2007
SHARAD GAJANAN AMBOLE Vs. GAURAMMA KUMARAPPA MEDAR
October 12, 2007
SHARAD MADHAVRAO PATIL Vs. ROHIDAS CHUDAMAN PATIL
June 5, 2007
SHARAD S/O RAMCHANDRA UPADHEY Vs. PRAKASH RAMCHANDRA UPADHEY
July 20, 2007
SHARAD VAMAN PARSEKAR, VAMAN PARSEKAR Vs. COMMISSIONER, THE GOA
December 18, 2007
SHARADCHANDRA NARAYANRAO PADGILWAR Vs. STATE OF MAHARASHTRA
August 22, 2007
SHARANGAUDA R BAGALI Vs. STATE OF GOA
November 22, 2007
SHARDA Vs. DIVISIONAL CONTROLLER
November 21, 2007
SHARFUDDIN JAMALUDDIN SHAIKH Vs. STATE OF MAHARASHTRA
September 12, 2007
SHARWARI W O SHAILESH SARPATWAR Vs. SHAILESH S O MAHDEORAO SARPATWAR
December 13, 2007
SHASHIBHUSHAN PRASAD Vs. NATIONAL TEXTILE CORPORATION
April 18, 2007
SHASHIKANT D KARNIK Vs. STATE OF MAHARASHTRA
April 17, 2007
SHASHIKANT JAIKUMAR MAKHE Vs. SHANTABAI RAMSWARUP SARDA
November 22, 2007
SHASHIKANT KALGUTKAR ALIAS SASHIKANT KALANGUTKAR Vs. FRANCISCO V GRACIAS
August 21, 2007
SHASHIKANT KUNDLIK JADKAR Vs. STATE OF MAHARASHTRA
June 16, 2007
SHATRUGHNA RAMDAS CHAUDHARI Vs. STATE OF MAHARASHTRA
April 30, 2007
SHAUNAK H CHOKSI Vs. STATE OF MAHARASHTRA
November 20, 2007
SHAYAMSUNDER R AGARWAL Vs. STATE OF MAHARASHTRA
April 30, 2007
SHEEL Vs. UMESCHANDRA
February 15, 2007
SHEEL ARORA Vs. MADAN MOHAN BAJAJ
June 7, 2007
SHEETAL INDUSTRIAL ESTATE Vs. STATE OF MAHARASHTRA
September 20, 2007
SHEETAL MANIKRAO DUPARE Vs. STATE OF MAHARASHTRA
June 19, 2007
SHEETAL MANIKRAO DUPARE Vs. STATE OF MAHARASHTRA
June 18, 2007
SHEIKH HUSAIN HAJI ABDUL RAHIM PATEL Vs. MOHAMMAD SARVER MOHAMMAD HUSAIN
June 27, 2007
SHEIKH NIYAJ AZIZ Vs. STATE OF MAHARASHTRA
August 17, 2007
SHEIKH RUSTAM SHEIKH HUSAIN Vs. STATE OF MAHARASHTRA
February 5, 2007
SHEIKH SALIM SK SHERUDDIN Vs. STATE OF MAHARASHTRA
August 14, 2007
SHEKHAR BHALCHANDRA SATAM Vs. A N ROY
February 13, 2007
SHEKHAR PRABHUDESSAI Vs. GOA STATE INFORMATION COMMISSION
July 20, 2007
SHELATKAR CONSTRUCTION PVT LTD Vs. CREATIVE ENTERPRISES
August 23, 2007
SHERKHAN Vs. STATE OF MAHARASHTRA
March 23, 2007
SHERYAZ MICHELLE LOBO Vs. ISMAIL D'SOUZA ALIAS AGNELO ISMAIL
March 29, 2007
SHIAVAK RATANSHAW VAKIL Vs. MAHARASHTRA SALES TAX
January 31, 2007
SHIPPING CORPORATION OF INDIA LTD Vs. DEVKAR ISHWARBHAI PATEL
June 7, 2007
SHIV CHHATRAPATI EDUCATION SOCIETY Vs. NAARENDRA KASHINATH CHOUDHARI
April 2, 2007
SHIV PRAKASH SHETH Vs. STATE OF MAHARASHTRA
April 2, 2007
SHIVA ALIAS PRASHANT Vs. STATE OF MAHARASHTRA
September 5, 2007
SHIVA TUKARAM GAUNS Vs. STATE OF GOA
April 25, 2007
SHIVAJI Vs. STATE OF MAHARASHTRA
December 7, 2007
SHIVAJI BHAGUJI BHOI Vs. STATE OF MAHARASHTRA
March 13, 2007
SHIVAJI DATTARAY PAHINKAR Vs. STATE OF MAHARASHTRA
November 2, 2007
SHIVAJI DATTATRYA DATE Vs. STATE OF MAHARASHTRA
December 19, 2007
SHIVAJI KERU KOLAPE Vs. STATE OF MAHARASHTRA
January 23, 2007
SHIVAJI KISHAN GHUGE Vs. STATE OF MAHARASHTRA
November 1, 2007
SHIVAJI MAHIPATI TANUGADE Vs. BABASAHEB MAHADEO ALIAS MADHAVRAO
September 26, 2007
SHIVAJI MARUTI SHINGHATE Vs. STATE OF MAHARASHTRA
March 28, 2007
SHIVAJI RAMCHANDRA PATIL Vs. DIRECTOR, DIRECTORATE OF EDUCATION GOVERNMENT OF GOA ST INEZ PANAJI GOA
June 11, 2007
SHIVAJI UNIVERSITY Vs. ANEKANT EDUCATION SOCIETYS JAYSINGPUR COLLEGE
February 21, 2007
SHIVAJIRAO EKNATHRAO KOVALE Vs. SYED MEHMOOD
March 29, 2007
SHIVDAS ALIAS BETU NARAYAN BODDEWAR Vs. STATE OF MAHARASHTRA
August 21, 2007
SHIVLING UMRAO JADHAV Vs. STATE OF MAHARASHTRA
October 26, 2007
SHIVRAJ S/O YADAVRAO KESALE Vs. STATE OF MAHARASHTRA
November 23, 2007
SHIVRAM BHIKA BODKHE Vs. SADASHIV LAXMAN SANAP
March 29, 2007
SHIVRAM BHIKA BODKHE Vs. SADASHIV LAXMAN SANAP
March 23, 2007
SHIVSHANKAR GUNDU JAWANJAL Vs. STATE OF MAHARASHTRA
January 19, 2007
SHOBANA MOHAMMED HANIF SORATHIA Vs. SIDDHIQUE MOHAMMED KHAN
December 18, 2007
SHOBHA KAILASH BONEKAR Vs. CANTONMENT EXECUTIVE OFFICER
January 31, 2007
SHOBHA KALIDAS LODE Vs. KALIDAS MAHADEORAO
June 28, 2007
SHREE PRECOATED STEELS LIMITED Vs. MACSTEEL INTERNATIONAL FAR EAST LTD
November 2, 2007
SHREE SINNAR VYAPARI SAHAKARI BANK LIMITED Vs. STATE OF MAHARASHTRA
September 6, 2007
SHRI GAJANAN DATTARAM ARONDEKAR Vs. NUTAN BABULI NAIK
July 19, 2007
SHRI KIRAN ANIL MAHALE Vs. STATE OF MAHARASHTRA
November 21, 2007
SHRI MARIO COTTA PEREIRA KURTAKRAR REAL ESTATE Vs. GORAKSHAWADI SHANTINAGAR GRAM VIKAS SAMITTEE
March 8, 2007
SHRI PRAVIN NIWRITTI SAWANT Vs. SOU. NISHA PRAVIN SAWANT
April 23, 2007
SHRI RAHUL HARI DHANJE Vs. STATE OF MAHARASHTRA
November 21, 2007
SHRI RAM S S PARIHAR Vs. SUNITI BHADURIA
April 20, 2007
SHRI RASHMIN R SHAH Vs. RAJKUMAR MEGHRAJ SOREWALA
September 13, 2007
SHRI SANTOSH HUMRASKAR Vs. STATE THROUGH PUBLIC PROSECUTOR, BOMBAY HIGH COURT AT PANAJI AND ANOTHER
May 4, 2007
SHRI SUNIL JAYWANT KASHIKAR Vs. STATE OF MAHARASHTRA
September 28, 2007
SHRICHAND GULABRAI BELANI Vs. SARDAR HARBANSINGH KOHLI
October 18, 2007
SHRICHAND UTTAMCHAND BHATIA Vs. STATE OF MAHARASHTRA
June 5, 2007
SHRIDHAR C SHETTY Vs. ADDITIONAL COLLECTOR AND COMPETENT AUTHORITY HOUSING AND SPECIAL ASSISTANCE DEPARTMENT
June 21, 2007
SHRIKANT CHHABU MAHAJAN Vs. STATE OF MAHARASHTRA
April 30, 2007
SHRIKANT V GAWAS Vs. TULSIANI CHAMBERS PREMISES CO OPERATIVE SOCIETY LTD
September 4, 2007
SHRIKRISHAN JINDAL Vs. S.K. LAUL
September 3, 2007
SHRIKRISHNA BHIKAJI RELE Vs. STATE OF MAHARASHTRA
April 17, 2007
SHRIKRISHNA SITARAMAJI FANDE Vs. STATE OF MAHARASHTRA
October 29, 2007
SHRIMATI TEJBAI TEJSHI DEDHIA Vs. TEJBAI TEJSHI
August 10, 2007
SHRINAGAR CINEMAS LTD Vs. BHARAT B PRODUCTIONS PVT LTD
September 27, 2007
SHRINBAI NETERWALA FOUNDATION Vs. NARENDRA
March 17, 2007
SHRINIVAS GOVIND SAMANT Vs. STATE OF MAHARASTRA
April 29, 2007
SHRIPAD YESHWANT KULKARNI Vs. MAHADEO SHANKAR JADHAV
August 2, 2007
SHRIPAT SHANKAR PANCHAL Vs. MUNICIPAL CORPPORATION FOR GR BOMBAY
August 2, 2007
SHRIRAM KHELAJI MAYEKAR Vs. STATE OF MAHARASHTRA
April 30, 2007
SHRIRAM NAMDEO WAWTALIKAR Vs. STATE OF MAHARASHTRA
October 18, 2007
SHRIRAM VISHWANATHJI MILKEWAR Vs. STATE OF MAHARASHTRA
September 11, 2007
SHRISHAIL BHIMSHA GHALE Vs. STATE OF MAHRASHTRA
August 27, 2007
SHUBHADA SUNIL PHANSEKAR Vs. TRAVEL CORPORATION INDIA LTD
March 22, 2007
SHYAM S/O KACHRU SHIRSATH Vs. NAYAN S/O NARAYAN BHUREWAL
November 27, 2007
SHYAM SUBHASH SAWANT Vs. A N ROY COMMISSIONER OF POLICE
June 20, 2007
SHYAMABAI Vs. RAMKISAN
December 19, 2007
SHYAMAL RANJAN MUKERJEE Vs. NIRMAL RANJAN MUKERJEE
August 30, 2007
SIEMENS INFORMATION SYSTEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 11, 2007
SIEMENS INFORMATION SYSTEM LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 3, 2007
SIKANDAR HAJIMALANG SHAIKH Vs. STATE OF MAHARASHTRA
April 24, 2007
SIMPLEX ENGINEERING WORKS Vs. STATE OF MAHARASHTRA THROUGH P S O YAVATMAL
February 5, 2007
SINDHU MACHINDRA JAGTAP Vs. COLLECTOR COLLECTOR OFFICE
March 14, 2007
SINGAPORE AIRLINES LIMITED Vs. QUENTIN RODRIGUES
October 8, 2007
SINNAR VYAPARI SAHAKARI BANK LTD Vs. STATE OF MAHARASHTRA
September 6, 2007
SIRISH HARI DEVKAR Vs. NARAYAN VITHOBA BHAGAT
February 21, 2007
SISODIYA POLYMERS Vs. BALKRISHNA INDUSTRIES LTD
September 21, 2007
SITARAM DADA Vs. STATE OF MAHARASHTRA
October 15, 2007
SITARAM GOSAVI KHURARKAR Vs. SPECIAL LAND ACQUISITION OFFICER
September 21, 2007
SITARAM MARUTI NAGPURE Vs. FAKIRCHAND PURUSHOTTAM DHASE
October 24, 2007
SK AKBAR Vs. AAYESHABEE W/O SK AKBAR
July 27, 2007
SK MANEER SK MANNU CHOUDHARY Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 15, 2007
SK TASSU Vs. STATE OF MAHARASHTRA
November 21, 2007
SK TIWARI Vs. CHIEF EXECUITIVE OFFICER
January 17, 2007
SKYLINE AQUATECH EXPORTS LTD Vs. SACHIMA AGRO INDUSTRIES PVT LTD
October 22, 2007
SMT. BITTE ALIAS ARAHUTTISSA ABDUL GAFFAR AND OTHERS Vs. MOHD. HASAN MEHDI HASAN KHAN AND ANOTHER
January 15, 2007
SNEHLATA KAILAS INGALE Vs. KAILASH RAJARAMJI INGALE
February 22, 2007
SNIGDHA MAHESHWARI Vs. STATE OF MAHARASHTRA
March 13, 2007
SOCIETY OF ST PETER SCHOOL PANCHGANI Vs. ROSALIND C JOSEPH
September 4, 2007
SOLAPUR NAGARI AUDYOGIK SAHAKARI BANK NIYAMIT Vs. SOLAPUR DISTRICT INDUSTRIAL CO-OP BANK LTD
January 24, 2007
SOLOMAN RAJ SIGO Vs. MUNICIPAL CORPORATION OF GR BOMBAY
June 14, 2007
SOMINATH S/O MANIKRAO KAMTE Vs. STATE OF MAHARASHTRA
November 22, 2007
SONAL S AGRAWAL Vs. SECRETARY DEPARTMENT OF HEALTH AND DRUGS GOVERNMENT OF MAHARASHTRA
July 13, 2007
SONALI Vs. STATE OF MAHARASHTRA
August 3, 2007
SONALI KRISHNA MOHADIKAR Vs. STATE OF MAHARASHTRA
April 4, 2007
SONIA ZUZARTE ALMEIDA Vs. ABAJI R VANZARI
November 23, 2007
SONU ALIAS RAMESH ASHOK KHORBAGADE Vs. STATE OF MAHARASHTRA
April 20, 2007
SONU TEXTILES MUMBAI Vs. PUNJAB NATIONAL BANK MAMBAI
October 11, 2007
SOPAN GANBA KODAWATE Vs. STATE OF MAHARASHTRA
September 14, 2007
SOPAN NIVRUTTI SURADKAR Vs. STATE OF MAHARASHTRA
July 6, 2007
SOU CHAMPAWATI NAMDEO POL Vs. VERSUS ICHALKARANJI TANNERS CO OPERATIVE SOCIETY LIMITED
December 14, 2007
SOUTH INDIAN CO OP BANK LTD Vs. STATE OF MAHARASHTRA
September 13, 2007
SOW RATNAMALA Vs. STATE OF MAHARASHTRA
December 4, 2007
SOW SUJATA Vs. HIRAJI
December 6, 2007
SPEAKING ROSES INTERNATIONAL INC Vs. CONTROLLER-GENERAL OF PATENTS
February 12, 2007
SRIKRISHNA CREATIONS Vs. STATE OF MAHARASHTRA
February 26, 2007
ST JOSEPH CHURCH Vs. MUNICIPAL CORPORATION OF GREATER MUMBAI
November 28, 2007
STATE Vs. SHREE KAMAL
November 27, 2007
STATE Vs. SHAIKH ABDULLA, SHAIKH ABBAS
November 23, 2007
STATE OF GOA Vs. R S SAWANT ENGINEERS AND CONTRACTORS
August 10, 2007
STATE OF GOA Vs. SHRIKANT PARSHURAM AUDI
March 22, 2007
STATE OF GOA Vs. PRAVEEN ENTERPRISES
August 31, 2007
STATE OF GOA Vs. PREMANAND KESHAV HALDANKAR
June 14, 2007
STATE OF GOA Vs. K HASSAINAR
June 16, 2007
STATE OF GOA Vs. MANOHAR D HARMALKAR
March 23, 2007
STATE OF GOA REPRESENTED BY THE EXECUTIVE ENGINEER P W D WORKS DIVISION Vs. N B DHARGALKAR CIVIL CONTRACTOR
March 9, 2007
STATE OF MAHARASHTRA Vs. DILIP PREMNARAYAN TIWARI
November 1, 2007
STATE OF MAHARASHTRA Vs. ANANDA TUKARAM AKALE
November 27, 2007
STATE OF MAHARASHTRA Vs. RAM IQBAL MISHRA
November 27, 2007
STATE OF MAHARASHTRA Vs. VIJAY BAJIRAO KAKLIJ
November 21, 2007
STATE OF MAHARASHTRA Vs. SURESH DATTATRAYA MOHOL
October 10, 2007
STATE OF MAHARASHTRA Vs. SUHAS S/O SHRIDHAR VAIDHYA
June 7, 2007
STATE OF MAHARASHTRA Vs. CHANDU YESHWANT FULKE
May 5, 2007
STATE OF MAHARASHTRA Vs. SURYA ALIAS SURESH NAGU ALIAS GANGARAM SHINDE ACCUSED
March 8, 2007
STATE OF MAHARASHTRA Vs. KISHOR
February 28, 2007
STATE OF MAHARASHTRA Vs. IBRAHIM A PATEL
December 10, 2007
STATE OF MAHARASHTRA Vs. SHIVLAL CHANDU RATHOD
December 11, 2007
STATE OF MAHARASHTRA Vs. KOTAPALLI MADHUSUDAN RAO
August 14, 2007
STATE OF MAHARASHTRA Vs. ISHWARSHARAN KEDARNATH BHARGAVA
August 16, 2007
STATE OF MAHARASHTRA Vs. SHRIKANT ALIAS BALYA GULABRAO SHINDE
August 17, 2007
STATE OF MAHARASHTRA Vs. RAMESHWAR DEVIDAS JUNARE
August 1, 2007
STATE OF MAHARASHTRA Vs. KATHOD HASU PATIL
August 29, 2007
STATE OF MAHARASHTRA Vs. GOLDIE PURSHOTTAM SUD
February 28, 2007
STATE OF MAHARASHTRA Vs. RAMESHWAR SHRIDHAR JAWARE
August 27, 2007
STATE OF MAHARASHTRA Vs. FULYABAI KISAN GOVARDHANE
August 23, 2007
STATE OF MAHARASHTRA Vs. SURESH GOPALRAO GAWALI
September 6, 2007
STATE OF MAHARASHTRA Vs. KESHAV BALU DEOKARE
March 5, 2007
STATE OF MAHARASHTRA Vs. JAIKISHAN LAXMINARAYAN MEENA
February 23, 2007
STATE OF MAHARASHTRA Vs. DEEPAK BABAJI JAGTAP
February 20, 2007
STATE OF MAHARASHTRA Vs. SUMANBAI
September 7, 2007
STATE OF MAHARASHTRA Vs. ALISTER ANTHONY PAREIRA
September 6, 2007
STATE OF MAHARASHTRA Vs. DEORAM FAKIRA PALMAHALE
September 6, 2007
STATE OF MAHARASHTRA Vs. SATYAKUMAR KAMALKISHORE NASHINE
September 11, 2007
STATE OF MAHARASHTRA Vs. PANDURANG J PATIL
September 7, 2007
STATE OF MAHARASHTRA Vs. BHIMABAI BHIKA GONDAL
September 20, 2007
STATE OF MAHARASHTRA Vs. DHARAMPAL NAMDEO MESHRAM
May 5, 2007
STATE OF MAHARASHTRA Vs. MADAN MAHADEORAO ASHTANKAR
September 28, 2007
STATE OF MAHARASHTRA Vs. SUBHASH GANGADHAR PANHALE
March 22, 2007
STATE OF MAHARASHTRA Vs. ANKUSH MARUTI SHINDE
March 22, 2007
STATE OF MAHARASHTRA Vs. MAHADEO NARAYAN GIRI
March 8, 2007
STATE OF MAHARASHTRA Vs. MAHESH JANARDHAN GONNADE
March 9, 2007
STATE OF MAHARASHTRA Vs. MATHURAPRASAD
March 7, 2007
STATE OF MAHARASHTRA Vs. JANU BALU ADE
April 3, 2007
STATE OF MAHARASHTRA Vs. GOVINDA GANPAT MOTGHARE
April 13, 2007
STATE OF MAHARASHTRA Vs. PRAKASH MURLIDHAR BHARNE
April 13, 2007
STATE OF MAHARASHTRA Vs. ANNU BALU KHOT
January 23, 2007
STATE OF MAHARASHTRA Vs. NATHURAM ALIAS NATHU SHRIPATI WALKE
January 17, 2007
STATE OF MAHARASHTRA Vs. SHAIKH AHMED SHAIKH USMAN
January 31, 2007
STATE OF MAHARASHTRA Vs. PARKASH DAYANU PATIL
January 16, 2007
STATE OF MAHARASHTRA Vs. BHOJU ALIAS BHAJANLAL JETHANAND
January 15, 2007
STATE OF MAHARASHTRA Vs. DILIP DATTATRAYA MOHITE
January 10, 2007
STATE OF MAHARASHTRA Vs. SADASHIV GANPAT AVHAD
February 22, 2007
STATE OF MAHARASHTRA Vs. GANESH SHAMRAO ANDEKAR
February 20, 2007
STATE OF MAHARASHTRA Vs. KRISHNA M TARE
February 8, 2007
STATE OF MAHARASHTRA Vs. ANNAJI GANESH KULKARNI
February 5, 2007
STATE OF MAHARASHTRA Vs. FLORA SANTUNO KUTINO
February 9, 2007
STATE OF MAHARASHTRA Vs. PRATAP SHIVAJI NIMBAKAR
February 12, 2007
STATE OF MAHARASHTRA Vs. DIGAMBER AZGAOKAR
June 12, 2007
STATE OF MAHARASHTRA Vs. DATTATRAYA BAPUPAWAR
June 7, 2007
STATE OF MAHARASHTRA Vs. JEETENDRAKUMAR VIJAYPRATAP YADAV
June 13, 2007
STATE OF MAHARASHTRA Vs. NANUBAI DHANJIBHAI VEGADA AND KISAN BABU SOLANKI
May 2, 2007
STATE OF MAHARASHTRA Vs. DHARAMPAL NAMDEO MESHRAM
May 4, 2007
STATE OF MAHARASHTRA Vs. NAVIN POPATLAL GALA
May 3, 2007
STATE OF MAHARASHTRA Vs. DILIP RAGHUNATH CHAVAN
May 3, 2007
STATE OF MAHARASHTRA Vs. NANUBAI DHANJIBHAI VEGADA
May 4, 2007
STATE OF MAHARASHTRA Vs. BABU SAKHARAM LANJEKAR
June 4, 2007
STATE OF MAHARASHTRA Vs. SURESH SHANKAR JADHAV
May 4, 2007
STATE OF MAHARASHTRA Vs. NATHU BURBURE
April 20, 2007
STATE OF MAHARASHTRA Vs. LAYAKMIYA BADEMIYA SAIKH
April 19, 2007
STATE OF MAHARASHTRA Vs. MATHURAPRASAD
March 13, 2007
STATE OF MAHARASHTRA Vs. HIMMAT SUKHADEO WAHURWAGH
April 24, 2007
STATE OF MAHARASHTRA Vs. BHAGWAN JAGANNATH MARKAD
April 20, 2007
STATE OF MAHARASHTRA Vs. MAHADEO NARAYAN MORE
April 26, 2007
STATE OF MAHARASHTRA Vs. RAMSAI SUKHLAL YADAO
June 29, 2007
STATE OF MAHARASHTRA Vs. RAMESH
June 27, 2007
STATE OF MAHARASHTRA Vs. ARTI ASHOK KAPSHIKAR
June 21, 2007
STATE OF MAHARASHTRA Vs. RAVIKANT SHANKARAPPA PATEL
June 22, 2007
STATE OF MAHARASHTRA Vs. SAT DEV PRAKASH
June 21, 2007
STATE OF MAHARASHTRA Vs. TRIMBAK JOMA THAKUR
June 21, 2007
STATE OF MAHARASHTRA Vs. BHIWA BILJI KOKARE
June 26, 2007
STATE OF MAHARASHTRA Vs. SANGITA GULAB CHAURE
July 9, 2007
STATE OF MAHARASHTRA Vs. PANDURANG J PATIL
July 9, 2007
STATE OF MAHARASHTRA Vs. YASHWANT KAHNU SHIRSATH
July 19, 2007
STATE OF MAHARASHTRA Vs. AIRES RODRIGUES
July 19, 2007
STATE OF MAHARASHTRA Vs. PRASHRAM JAGANNATH AUTE
July 19, 2007
STATE OF MAHARASHTRA Vs. SK RASUL
July 30, 2007
STATE OF MAHARASHTRA Vs. RAMKISHAN BAPURAO GUNJALKAR
July 31, 2007
STATE OF MAHARASHTRA Vs. RAJENDRA NARAYANRAO GAIKWAD
July 26, 2007
STATE OF MAHARASHTRA Vs. PANDHARI CHINDHU LAKHE
July 26, 2007
STATE OF MAHARASHTRA Vs. GORKHI TUKARAM MASRAM
November 28, 2007
STATE OF MAHARASHTRA Vs. BALASAHAB VITHOBA BANGAL
November 28, 2007
STATE OF MAHARASHTRA Vs. AKBAR S/O UMAR TELI
November 26, 2007
STATE OF MAHARASHTRA Vs. SAU SUBHADRA NARAYAN UMATE
December 6, 2007
STATE OF MAHARASHTRA Vs. PANDIT UMASHANKAR CHANDRIKAPRASAD DIXIT
November 30, 2007
STATE OF MAHARASHTRA Vs. SHRIRAM MANDIR SANSTHAN
November 30, 2007
STATE OF MAHARASHTRA Vs. R N PATTIWAR
November 21, 2007
STATE OF MAHARASHTRA Vs. SHANKAR KHELU BATAWALE
November 21, 2007
STATE OF MAHARASHTRA Vs. GOKULSING SANDUSING BEDWAL
November 2, 2007
STATE OF MAHARASHTRA Vs. SUGRIV NARAYAN PAWAR
August 24, 2007
STATE OF MAHARASHTRA Vs. MAOJI NAINSI JAIN
September 3, 2007
STATE OF MAHARASHTRA Vs. BHIMABAI BHIKA GONDAL
September 5, 2007
STATE OF MAHARASHTRA Vs. RAJENDRA S/O NARAYANRAO GAIKWAD
July 20, 2007
STATE OF MAHARASHTRA Vs. SAKHARAM GOVIND SHIRSATH
July 19, 2007
STATE OF MAHARASHTRA COMPLAINANT Vs. ANKUSH MARUTI SHINDE
March 8, 2007
STATE OF MAHARASHTRA THROUGH FOOD INSPECTOR, LATUR Vs. MARUTI DEVIDAS WAGALGAVE
February 5, 2007
STATE OF MAHARASTRA Vs. SHARIF HAJI SHARIF
July 27, 2007
STATE OF MAHARASTRA Vs. NAMDEO PANURANG SUTHAR
October 8, 2007
STATE OG GOA Vs. SHAIKH ABDULLA
November 23, 2007
STEFANO MORA Vs. STATE OF GOA
May 4, 2007
STRUCTURES STEEL Vs. R S LATH EDUCATION TRUST
October 9, 2007
SUB DIVISIONAL OFFICER DEPUTY ENGINEER AMALNALA DAM SUB DIVISION Vs. MEMBER INDUSTRIAL COURT NAGPUR
November 27, 2007
SUBHADRA NARAYANAN KUTTY Vs. KERALEEYA SAMAJAM
January 10, 2007
SUBHADRA SUSHIL ANAND Vs. STATE OF MAHARASHTRA
September 13, 2007
SUBHAM KNIT WEAR PVT LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 1, 2007
SUBHASH Vs. CHIEF EXECUTIVE OFFICER ZILLA PARISHAD
February 21, 2007
SUBHASH EKNATHRAO KHANDEKAR Vs. PRAYAGABAI
August 20, 2007
SUBHASH GOVIND SAYKHEDKAR Vs. COLLECTOR NASHIK
April 2, 2007
SUBHASH HARIRAM RAJBHAR Vs. STATE OF MAHARASHTRA
June 5, 2007
SUBHASH R ACHARYA Vs. STATE OF MAHARASHTRA
August 16, 2007
SUBHASH SHIVANNA MARGAMWAR Vs. JAGDAMBA SHIKSHAN PRASARAK MANDAL
October 6, 2007
SUBHASH SWAMI NAIK Vs. STATE OF GOA
January 25, 2007
SUBHASHCHANDRA PREMNARAYAN PATHAK Vs. DIVISIONAL CONTROLLER M S R T CORPORATION CHANDRAPUR
June 4, 2007
SUDARSHAN KUMAR SHARMA S/O SADHU RAM SHARMA Vs. STATE OF MAHARASHTRA
November 1, 2007
SUDHAKAR CHINDBHAJI DESHBRATAR Vs. STATE OF MAHARASHTRA
September 27, 2007
SUDHAKAR CHINDU BHADANE Vs. NIPHAD TALUKA EDUCATION SOCIETY
November 29, 2007
SUDHAKAR KSHISRSAGAR Vs. PROTTON ELECTRO MOTORS
July 2, 2007
SUDHAKER VITTHAL MISAL Vs. STATE OF MAHARASTRA
October 10, 2007
SUDHIR PARIHAR Vs. RAVI SHANKAR SINGH BHADAURIA
April 21, 2007
SUDHIR RANGRAO KHADE Vs. STATE OF MAHARASHTRA
February 15, 2007
SUHANI SHIVRAM DHURI Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY
June 27, 2007
SUHAS GOVIND LOTLIKAR Vs. ANJALI NARAHARI RAIKAR
November 21, 2007
SUHAS PRALHADRAO DESHMUKH Vs. STATE OF MAHARASHTRA
February 8, 2007
SUKANYA APTE Vs. STATE OF MAHARASHTRA
February 26, 2007
SUKANYABEN G VAKIL Vs. RASIKLAL T DALAL
April 17, 2007
SUKHDEO HIRAMAN DAHIHANDE Vs. LAXMAN BHAURAO SHINDE
August 8, 2007
SUKUMAR M KHOT Vs. STATE OF MAHARASHTRA
February 8, 2007
SULEMAN ABBAS CHIRAGALI HYDARY Vs. PRAMOD NANDLAL YADAV
June 22, 2007
SULEMAN ABBAS, CHIRAGALI HYDARY Vs. COLLECTOR, NAGPUR DISTRICT
June 22, 2007
SULTAN KHAN HAMIDULLAH KHAN Vs. PRINCIPAL B N COLLEGE OF ENGINEERING
September 21, 2007
SULTANSHA AKBARSHA Vs. STATE OF MAHARASHTRA
August 23, 2007
SUMAN DAMODAR BURKUL Vs. RAMESH SANTARAM KONGAONKAR
April 2, 2007
SUMAN DATTATRAYA KADAM Vs. SHONHA KAILAS BONEKAR
April 17, 2007
SUMAN PRAHLAD GHODKE Vs. STATE OF MAHARASHTRA
June 28, 2007
SUMANT MADHAV NANNAWARE Vs. STATE OF MAHARASHTRA
November 30, 2007
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. UNION OF INDIA
April 23, 2007
SUN PHARMACEUTICAL INDUSTRIES LIMITED Vs. CIPLA LIMITED
January 31, 2007
SUNANDA CHANDRAKANT JUVATKAR Vs. STATE OF MAHARASHTRA
February 21, 2007
SUNIL BABURAO SHEGAONKAR Vs. PIMPRI CHINCHWAD MUNICIPAL CORPORATION
May 4, 2007
SUNIL BALKRISHNA LAKHOTIA Vs. PRATIMA S LAKHOTIA
November 29, 2007
SUNIL CHANDRASHEKAR JANTLI Vs. STATE OF MAHARASHTRA
August 2, 2007
SUNIL CHOKHOBA SHAMBARKAR Vs. STATE OF MAHARASHTRA
October 22, 2007
SUNIL JAYWANT KASHIKSR Vs. STATE OF MAHARASHTRA
February 28, 2007
SUNIL LAXMAN PATIL Vs. STATE OF MAHARASHTRA
January 31, 2007
SUNIL LOBO PETER LOBO Vs. ASHA SHARIKANT PATEL
August 7, 2007
SUNIL MEHRA Vs. RAJINDER SINGH GULATI
October 26, 2007
SUNIL NAMDEO MANE Vs. STATE OF MAHARASHTRA
December 20, 2007
SUNIL S/O RAMDAS JAGDALE Vs. STATE OF MAHARASHTRA : AMBIKA D/O BABASAHEB RAMGUDVE
December 7, 2007
SUNIL SUKHDEO INGLE Vs. STATE OF MAHARASHTRA
June 20, 2007
SUNILKUMAR S/O GAYAPRASAD MISHRA AND ORS Vs. STATE OF MAHARASHTRA
February 6, 2007
SUNITA Vs. RAVINDRAKUMAR SHALIKRAM JAISWAL
November 29, 2007
SUNITA BUTY Vs. ALLHABAD BANK
March 5, 2007
SUNITA LAXMANRAO SHINDE Vs. ASHWINI CO OPERATIVE HOUSING SOCIETY LTD
June 11, 2007
SUNITA RAMKRISHNA DAHULE Vs. STATE OF MAHARASHTRA
June 26, 2007
SUO MOTU Vs. G R KHAIRNAR
January 31, 2007
SUPRIYA PRABHU Vs. JANUS REMEDIES
June 20, 2007
SURENDRA KAPOOR Vs. PRABIR KUMAR
March 21, 2007
SURESH ABHIMAN NANDIRE Vs. STATE OF MAHARASHTRA
October 18, 2007
SURESH DADARAO SURYAWANSHI Vs. STATE OF MAHARASHTRA
November 1, 2007
SURESH ENTERPRISES Vs. CHAMPABEN C ASHAR
March 2, 2007
SURESH GUPTA Vs. STATE OF MAHARASHTRA
April 19, 2007
SURESH K JASANI Vs. MRINAL DYEING AND MANUFACTURING CO LTD
February 13, 2007
SURESH LAXMINARAYANA JAISWAL Vs. STATE OF MAHARASHTRA
August 13, 2007
SURESH NAGAR Vs. STATE OF MAHARASHTRA
June 15, 2007
SURESH PRABHU Vs. BOMBAY MERCANTILE CO OP BANK LTD
March 1, 2007
SURESH VISHNU LOKHANDE Vs. DATTARAYA LAXMAN NARUTE
July 19, 2007
SURESH VISHNU LOKHANDE Vs. SANE GURUJI SHIKSHAN SANSTHA
July 19, 2007
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November 27, 2007
SURJIT KAUR Vs. MAYA
July 20, 2007
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February 15, 2007
SURUPSINGH HRYA NAIK Vs. STATE OF MAHARASHTRA
March 23, 2007
SURYADATTA SHARDAPRASAD PANDEY Vs. STATE OF MAHARASHTRA
June 5, 2007
SUSHILA INDUBHAI PATEL Vs. UNION OF INDIA
August 13, 2007
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August 27, 2007
SUSHMA Vs. STATE OF MAHARASHTRA
May 4, 2007
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November 28, 2007
SUSHMITA SEN Vs. MUNICIPAL CORPORATION OF GR MUMBAI
October 11, 2007
SUWARNA DEENDAYAL SONI Vs. STATE OF MAHARASHTRA
January 11, 2007
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December 3, 2007
SWAMI KALAVATI SIDHILINGAPPA Vs. STATE OF MAHARASTRA
July 3, 2007
SWAPNA D O TULSIDAS GAJARE Vs. DIVISIONAL SECRETARY
August 30, 2007
SWARNA B KAPOOR Vs. APPROPRIATE AUTHORITY CONSTITUTED OF MEMBERS
June 5, 2007
SWATI ANIL SAKPAL Vs. STATE OF MAHARASHTRA
March 23, 2007
SWATI SACHIN MAHAJAN Vs. STATE OF MAHARASHTRA
May 4, 2007
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November 20, 2007
SYED AKBAR Vs. SYED ABDUL HAQ
April 3, 2007
SYED BABALI Vs. STATE OF MAHARASHTRA
August 13, 2007
SYED SADARUDDIN S/O SYED YASIN Vs. STATE OF MAHARASHTRA
December 3, 2007
SYED ZAKIR ALI JAWAR ALI Vs. SYED ZAHID ALI JAWAR ALI
July 6, 2007
SYLVESTER Vs. THEIR WORKMAN THRO TRANSPORT AND DOCK WORKERS UNION
June 13, 2007
SYLVESTER AND COMPANY Vs. A INFRASTRUCTURE
July 19, 2007
SYLVESTER DSOUZA Vs. GOA COASTAL ZONE MANAGEMENT AUTHORITY
July 13, 2007
SYNTREX CORPORATION Vs. RAJKUMAR KESHARDEV
June 19, 2007
SYNTREX CORPORATION A REGISTERED Vs. RAJKUMAR KESHARDEV
June 30, 2007
SYNTREX CORPORATION A REGISTERED Vs. RAJKUMAR KESHARDEV
July 19, 2007
SYYAD SABDARALI SY NYAJALI Vs. SHAHISTABEGUM
August 3, 2007
T R MEHRA OF MUMBAI INDIAN INHABITANT Vs. UNION OF INDIA
April 12, 2007
T V AND RADIO PUBLICITY SERVICES Vs. UNION OF INDIA
March 15, 2007
TAHIRA INDUSTRIES INDIA PVT LTD Vs. JAGANNATH RAMDAYAL YADAV
January 9, 2007
TAJPURIA WOOD WORKS PVT LTD Vs. STATE OF MAHARASHTRA & ANR
October 11, 2007
TANAJI S/O WAMANRAO PATOLE Vs. STATE OF MAHARASHTRA
November 27, 2007
TARABEN JAMNADAS Vs. NARENDRA KUMAR KHETSI
August 1, 2007
TARDEO PROPERTIES PVT LTD Vs. BANK OF BARODA
July 13, 2007
TARUN CHANNALAL SHAH Vs. STATE OF MAHARASHTRA
April 16, 2007
TARUN CHANNALAL SHAH Vs. STATE OF MAHARASHTRA
March 31, 2007
TASSU S O ANWAR Vs. STATE OF MAHARASHTRA
November 21, 2007
TASSU S/O SK. ANWAR Vs. STATE OF MAHARASHTRA
November 20, 2007
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August 21, 2007
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. SUHAS MADHUKAR MULAY
September 6, 2007
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD Vs. M SUHAS MADHUKAR MULAY
June 5, 2007
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December 19, 2007
TATA MOTORS LTD Vs. STATE OF MAHARASHTRA
January 31, 2007
TATA MOTORSNLTD Vs. TALATHI OF VILAGE CHIKHALI
July 4, 2007
TATA TEA LTD Vs. TATA TEA LTD
September 19, 2007
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September 10, 2007
TATYABA S/O EKNATH LONDHE Vs. RAMNATH BABAJI LONDHE
November 21, 2007
TATYASAHEB KORE WARNA SAHAKARI SAKHAR KARKHANA LTD Vs. COMMISSIONER OF STATE OF EXCISE
March 8, 2007
TEJAL RESIDENCY CO OP HOUSING SOCIETY LTD Vs. BRIHAN MUMBAI MUNICIPAL CORPAN
October 12, 2007
TEJBAI TEJSHI DEDHIA Vs. CENTRAL BANK OF INDIA
August 10, 2007
TELE MART INC Vs. GTM TELE SHOPPING PVT LTD
October 8, 2007
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July 17, 2007
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March 5, 2007
THAKARE VISHNU NAMDEORAO Vs. STATE OF MAHARASHTRA
March 19, 2007
THAKARE VISHNU NAMDEORAO Vs. STATE OF MAHARASHTRA
April 19, 2007
THANIKKUDAM BHAGWATI MILLS LTD Vs. REENA RAVINDRA KHONA
June 4, 2007
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January 12, 2007
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March 7, 2007
THOMAS MENEZES Vs. UNION BANK OF INDIA, RUA DE OUREM
September 14, 2007
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November 29, 2007
TRADE WELL Vs. INDIAN BANK
April 2, 2007
TRANSPARENT ENERGY SYSTEMS Vs. SATYAWATI CHEMICALS
August 22, 2007
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July 17, 2007
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August 7, 2007
TRIUMPH INTERNATIONAL FINANCE INDIA LTD Vs. EUROPEAN INVESTMENTS LTD
October 4, 2007
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October 19, 2007
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April 10, 2007
TUKARAM RAMA PATIL Vs. PANDURANG NARAYAN PATIL
February 27, 2007
TUKARAM RAMA PATIL Vs. STATE OF MAHARASHTRA
February 27, 2007
TULSABAI RAMKRISHNA TELRANDHE Vs. CHAMPALAL KHEMCHAND JAIN
June 5, 2007
TULSHIDAS SOIRU LAAD Vs. SAUDE VINCENT RODRIGUES
June 29, 2007
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April 26, 2007
TULSIRAM K GOTHAD Vs. SUPERINTENDENT, MAHATMA GANDHI MEMORIAL HOSPITAL
October 10, 2007
TULSIWADI NAVNIRMAN COOP HOUSING SOCIETY LTD Vs. STATE OF MAHARASHTRA
November 1, 2007
UDAY A KAMAT Vs. DATTAPRASSAD A KAMAT
April 10, 2007
UDAY BOJRAJ TONEY Vs. AKKALKOT EDUCATION SOCIETY
September 27, 2007
UDAY BOJRAJ TONEY Vs. AKKALKOT EDUCATION SOCIETY
August 27, 2007
UDAY M REGE Vs. GOA INDUSTRIAL DEVELOPMENT CORPORATION
November 21, 2007
UDAY SUDAMRAO JONDHALE Vs. STATE OF MAHARASTRA
October 11, 2007
UDAYSINGH ALIAS UDAYNATH MAHARAJ PRATAPRAO CHAVAN Vs. STATE OF MAHARASHTRA
April 5, 2007
UDAYSINGH SARDARSINGH RAJPUT Vs. STATE OF MAHARASHTRA
January 9, 2007
UDDAV ALIAS BARKU KONDU KARDILE Vs. STATE OF MAHARASHTRA
August 3, 2007
UDHAV Vs. STATE OF MAHARASHTRA
January 18, 2007
ULHAS SAVORDEKAR Vs. TILAK RAJ BALLA
March 9, 2007
ULTRAMATIX SYSTEMS PVT LTD Vs. STATE BANK OF INDIA
March 29, 2007
UMA Vs. BEBIBAI
April 3, 2007
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December 5, 2007
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January 17, 2007
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July 19, 2007
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October 30, 2007
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October 23, 2007
UNION OF INDIA Vs. AVINASH BHOSALE
August 7, 2007
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August 10, 2007
UNION OF INDIA Vs. MOHAMMED MASUD MOHAMMED
August 10, 2007
UNION OF INDIA Vs. STATE OF MAHARASHTRA
August 21, 2007
UNION OF INDIA Vs. DEEPAK Y GOTEFODE
August 21, 2007
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February 15, 2007
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February 2, 2007
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June 29, 2007
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April 25, 2007
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January 10, 2007
UNION OF INDIA Vs. VIAY PANDURANG PATIL
February 26, 2007
UNION OF INDIA Vs. COMMERCIAL FIBERS
February 15, 2007
UNION OF INDIA Vs. PRASHANT RAJ AND CO
March 16, 2007
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December 13, 2007
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December 13, 2007
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December 13, 2007
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December 13, 2007
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December 13, 2007
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September 29, 2007
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September 28, 2007
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February 26, 2007
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December 13, 2007
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September 21, 2007
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August 4, 2007
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December 10, 2007
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December 13, 2007
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October 23, 2007
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March 6, 2007
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January 10, 2007
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July 18, 2007
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December 5, 2007
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June 28, 2007
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June 7, 2007
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April 17, 2007
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February 27, 2007
UTKARSHA GRUHA NIRMAN CO OPERATIVE Vs. STATE OF MAHARASHTRA
June 26, 2007
UTTAM S/O RAMCHANDRA ANDHARE Vs. STATE OF MAHARASHTRA
November 26, 2007
UTTAM SITARAM MALAWADE Vs. VISHWASRAO NAGESHRAO
December 5, 2007
V B GADEKAR DEPUTY ENGINEER Vs. MAHARASHTRA HOUSING AND AREA DEVELOPMENT AUTHORITY MHADA
August 23, 2007
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August 27, 2007
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August 28, 2007
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April 12, 2007
V P NAGAR SAMANVAY SAMITI Vs. STATE OF MAHARASHTRA
October 9, 2007
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June 25, 2007
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June 4, 2007
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November 19, 2007
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July 7, 2007
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July 5, 2007
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March 7, 2007
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January 11, 2007
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August 16, 2007
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November 23, 2007
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June 29, 2007
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November 30, 2007
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July 19, 2007
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August 31, 2007
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April 24, 2007
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September 5, 2007
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July 2, 2007
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November 27, 2007
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June 4, 2007
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April 30, 2007
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February 2, 2007
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March 21, 2007
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September 27, 2007
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September 6, 2007
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October 12, 2007
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November 19, 2007
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June 22, 2007
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February 23, 2007
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April 2, 2007
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October 18, 2007
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December 10, 2007
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June 11, 2007
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July 27, 2007
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June 18, 2007
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March 28, 2007
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July 3, 2007
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December 20, 2007
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February 28, 2007
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April 2, 2007
VIDYA GANAPATI SHANBHAG Vs. STATE OF MAHARASHTRA
April 17, 2007
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June 27, 2007
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April 21, 2007
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October 16, 2007
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June 22, 2007
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October 4, 2007
VIJAY K GUPTA Vs. NALINI VARJEEVENDAS SHAH
October 4, 2007
VIJAY KISAN MATE Vs. STATE OF MAHARASHTRA
October 8, 2007
VIJAY NAMDEORAO KUTE Vs. STATE OF MAHARASHTRA
September 3, 2007
VIJAY PANDURANG PALASKAR Vs. STATE OF MAHARASHTRA
June 25, 2007
VIJAY PRAHLAD WARBUVAN Vs. SENIOR INSPECTOR OF POLICE
January 23, 2007
VIJAY RAMBHAU BABHARE Vs. STATE ELECTION COMMISSION
January 15, 2007
VIJAY SHARMA Vs. UNION OF INDIA
September 6, 2007
VIJAY SHIVAJI KOKATE Vs. DIVISIONAL JOINT REGISTRAR CO OPERATIVE SOCIETIES NASHIK
January 11, 2007
VIJAYA SHIVDAS DAKWALE ALIAS KALE Vs. STATE OF MAHARASHTRA
June 25, 2007
VIJAYANAND DNYANPRASARAK SAUNSTHA Vs. DIRECTOR OF EDUCATION
July 9, 2007
VIJAYKUMAR BABURAO GURMATKAL Vs. ANNAPURNA VIJAYKUMAR
August 1, 2007
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February 20, 2007
VIJAYSINH M BHATIA Vs. HAREN THANAWALLA
August 24, 2007
VIJAYSINH M BHATIA Vs. HAREN THANAWALLA
August 21, 2007
VIKAS CHHAGAN SHIRSATH Vs. STATE OF MAHARASHTRA
June 25, 2007
VIKRAM ISPAT Vs. UNION OF INDIA
November 29, 2007
VIKRAM SINGH Vs. UNION OF INDIA
March 6, 2007
VILAS BHIMRAO GANJARE Vs. STATE OF MAHARASHTRA
September 28, 2007
VILAS MAHADU CHAVAN Vs. STATE OF MAHARASHTRA
March 29, 2007
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January 22, 2007
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February 15, 2007
VILAS SHANKAR DONODE Vs. STATE OF MAHARASHTRA
September 4, 2007
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August 16, 2007
VILAS V SANGHAI Vs. STATE OF MAHARASHTRA
April 9, 2007
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November 29, 2007
VIMAL G JAIN Vs. VERTEX FINANCIAL SERVICES PVT LTD
February 12, 2007
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December 18, 2007
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November 28, 2007
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December 6, 2007
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October 17, 2007
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June 8, 2007
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December 18, 2007
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April 27, 2007
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May 28, 2007
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February 1, 2007
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October 22, 2007
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October 25, 2007
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June 19, 2007
VINOD SOLANKI Vs. UNION OF INDIA
November 30, 2007
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July 16, 2007
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August 7, 2007
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July 25, 2007
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September 6, 2007
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August 21, 2007
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January 12, 2007
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July 9, 2007
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July 12, 2007
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February 23, 2007
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October 25, 2007
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July 11, 2007
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September 11, 2007
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September 11, 2007
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February 21, 2007
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November 22, 2007
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November 20, 2007
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November 30, 2007
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April 20, 2007
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September 7, 2007
VITHU Vs. WESTERN COALFIELDS LIMITED
December 6, 2007
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November 27, 2007
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August 7, 2007
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February 9, 2007
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March 1, 2007
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November 28, 2007
VITTHAL SAHAKARI SAKHAR KARKHANA Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
December 18, 2007
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October 25, 2007
VIVEK Vs. KIRAN
August 6, 2007
VIVEK BHILA PATIL Vs. STATE OF MAHARASHTRA
December 19, 2007
VIVEK GOENKA MANAGING EDITOR LOKSATTA Vs. STATE OF MAHARASHTRA
January 25, 2007
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October 25, 2007
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April 12, 2007
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April 20, 2007
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August 30, 2007
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November 19, 2007
VOLTAS LIMITED Vs. CHANDRKANT Y BHRAMHANE
April 23, 2007
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June 22, 2007
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August 31, 2007
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July 26, 2007
WALLACE JOSEPH HAYDEN Vs. STATE OF MAHARASHTRA
July 20, 2007
WAMAN BHILA PATIL Vs. JAGANNATH TARACHAND KASLIWAL
September 19, 2007
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March 28, 2007
WARANA EDUCATION SOCIETY SAGAON Vs. STATE OF MAHARASHTRA
June 21, 2007
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November 28, 2007
WEST COAST INGOTS PVT LTD Vs. UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF FINANCE NEW DELHI
April 2, 2007
WILSON BENJAMIN CASTOLINO Vs. STATE OF MAHARAHTRA
June 12, 2007
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September 4, 2007
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January 22, 2007
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August 1, 2007
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August 10, 2007
WRITERS FOOD PRODUCTS PVT LTD Vs. STATE OF MAHARASHTRA
July 12, 2007
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August 16, 2007
YAMUNABAI PUNDALIK KHACHANE Vs. VIJYA DYANANDEO INGALE
August 9, 2007
YASHPAL SAHNI Vs. REKHA HAJARNAVIS ASSISTANT COMMISSIONER OF INCOME TAX
July 18, 2007
YASWANT DALAL Vs. SWADESH JOSHI
October 16, 2007
YATENDRASINGH CHAUHAN Vs. STATE OF MAHARASHTRA
January 25, 2007
YAVATMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. SAHAKARI BANK EMPLOYEES UNION
November 26, 2007
YESHWANT RAMBHAU CHONDHE Vs. VILAS BAPURAO SHINDE
June 28, 2007
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April 4, 2007
YEZDI HIRJI MALEGAM Vs. COMMISSIONER OF INCOME TAX
August 27, 2007
YOGESHWAR VIKAS SANSTHA Vs. RAJENDRA T SHINDE
September 13, 2007
YUSUF ALI KHAN RASHID ALI KHAN Vs. NAZEMA BEGUM NISAR AHMED
March 15, 2007
YUSUF MOHAMED LAKDAWALA Vs. SUDHAKAR KASHINATH BOKADE
October 11, 2007
YUVRAJ HANMANTRAO BARGE Vs. STATE OF MAHARASHTRA
January 24, 2007
YUWRAJ YESHWANT HUMNE Vs. STATE OF MAHARASHTRA THROUGH HOME DEPARTMENT MANTRALAYA
April 9, 2007
ZAHEEDA KAZI Vs. SHARINA ASHRAFF KHAN
January 31, 2007
ZAMEER AHMED LATIFUR REHMAN SHEIKH Vs. STATE OF MAHARASHTRA
July 19, 2007
ZARIN NOZER DESAI Vs. M S RAWAT
August 28, 2007
ZARIR RUSTOM JOSHI Vs. BURZOR RUSTOM JOSHI
February 6, 2007
ZEE ENTERTAINMENT ENTERPRICES Vs. GAJENDRA SINGH
October 8, 2007
ZELABAI CHINTAMAN CHANDASARE Vs. STATE OF MAHARASHTRA
April 16, 2007
ZENITH STEEL TUBES AND INDUSTRIES LTD. Vs. SICOM LTD.
January 29, 2007
ZULASH CLEARING AND SHIPPING AGENCY Vs. CHAIRMAN RAILWAY GOODS CLEARING AND FORWARDING ESTABLISMENTS
June 11, 2007