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Case Index
Title
Date
CC Vs. ANANDALAXMI MALLEBLES PVT. LTD.
September 7, 2007
FLASH FORGE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
November 16, 2007
ISCO TRACK SLEEPERS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
November 27, 2007
ITW INDIA LTD. Vs. CC
September 7, 2007
KEVEEYEM COMPANY SUPARIWALA (P) LTD. Vs. THE COMMISSIONER OF CUSTOMS (APPEALS)
August 29, 2007
NEW TECHNO GRAPHICS Vs. THE ADDITIONAL COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
September 14, 2007
SRI SARVARAYA SUGARS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
September 18, 2007
SUBHASH PROJECTS AND MARKETING LTD. Vs. THE COMMISSIONER OF CUSTOMS
November 12, 2007