Case Index

Title
Date
DEPUTY DIRECTOR (PLI) OFFICE OF CHIEF POST MASTER GENERAL, PUNJAB CIRCLE Vs. GURMEET KAUR @ FURMEETO
May 17, 2007
GIYA INTERNATIONAL-COMPLAINANT Vs. PUNJAB STATE ELECTRICITY BOARD
June 4, 2007
GURDASPUR CENTRAL COOPERATIVE BANK LTD. Vs. PREM SINGH
March 28, 2007
GURU JAMBHESHWAR UNIVERSITY Vs. DIMPLE BANSAL
May 11, 2007
IMPROVEMENT TRUST, ROPER Vs. VISHAL KUMAR
June 1, 2007
JASWANT SINGH Vs. NATIONAL INSURANCE COMPANY LTD.
May 31, 2007
N.S. KOHLI Vs. PUNJAB URBAN PLANNING & DEVELOPMENT AUTHORITY
June 5, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. SANT KUMAR PURI
May 9, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. COMMANDER (X) (P) KAMALDEEP SINGH SANDHU
May 17, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. RAJINDER SINGH
May 25, 2007
PARMINDER KAUR Vs. LIFE INSURANCE CORPORATION
December 4, 2007
SOHAN SINGH Vs. ORIENTAL INSURANCE CO. LTD.
May 24, 2007
UNION OF INDIA Vs. LAL BABU
April 20, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. PAYAL GUPTA
January 29, 2007