Case Index

Title
Date
7TH CHANNEL COMMUNICATIONS Vs. ROJA COMBINES
July 13, 2007
A 1389 SRIVILLIPUTTUR CO OPERATIVE STORES LTD Vs. V P PERIASWAMY
August 30, 2007
A A 208 ELUGAMVALASU PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. PRESIDING OFFICERLABOUR COURT SALEM
November 13, 2007
A AMARESAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
December 19, 2007
A ANAND Vs. SECRETARY TO GOVERNMENT
October 9, 2007
A ANAND Vs. PADMAVATHY GOVINDAN
December 18, 2007
A ANANDAN Vs. CHAIRMAN FOOD CORPORATION OF INDIA
September 4, 2007
A ANANDHKUMAR Vs. K C ANNAMALAI GOUNDER
December 20, 2007
A ANBURAJ Vs. STATE OF TAMIL NADU
December 4, 2007
A ANTHONIDOSS Vs. MANAGEMENT OF RANI MANGAMMAL TRANSPORT CORPORATION
July 6, 2007
A APPASAMY TRUSTEE VALLIVALAM DESIKAR EDUCATIONAL TRUST PANNAI ILLAM NAGAPATTINAM DISTRICT Vs. DISTRICT REGISTRAR NAGAPATTINAM
September 19, 2007
A ARASU Vs. GOVT OF TAMILNADU
January 29, 2007
A ARASU Vs. GOVT OF TAMILNADU
January 1, 2007
A AROCKIASAMY Vs. MANAGEMENT NIRMALA HR SEC SCHOOL KOLATHUR SALEM
September 14, 2007
A AROKIASAMY Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
January 29, 2007
A ARTHANERI Vs. S SESHAGIRI RAO
March 5, 2007
A ARUNACHALAM NADAR Vs. A RAMACHANDRA NADAR
October 26, 2007
A ASOKAN Vs. GOVERNMENT OF TAMIL NADU
November 21, 2007
A ASOKAN Vs. KUDHIRAICHANDAL PRIMARY AGRICULTURAL CO OP BANK LTD
March 22, 2007
A ASOKAN Vs. II 558 KUDHIRAICHANDAL PRIMARY AGRICULTURAL CO OP BANK LTD
March 23, 2007
A B M RAJA SAH Vs. B M S SRINIVASA SAH
July 2, 2007
A B SHANTHI ALIAS VENNIRADAI NIRMALA Vs. ASST DIRECTOR OF INSPECTION INVESTIGATION O/O THE DEPUTY DIRECTOR OF INVESTIGATION INCOME TAX OFFICE NUNGAMBAKKAM HIGH ROAD CHENNAI 34
June 5, 2007
A BANUMATHI SECONDARY GRADE ASSISTANT MUNICIPAL MIDDLE SCHOOL VIRUDHACHALAM Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
September 18, 2007
A BHASKAR Vs. GOVERNMENT OF TAMIL NADU
November 28, 2007
A BOMMUSAMY Vs. GOVERNMENT OF TAMIL NADU
February 16, 2007
A BOOMINATHAN Vs. REGULATED MARKETING COMMITTEE REP BY
June 15, 2007
A C BHARATHI Vs. COMMISSIONER OF POLICE
August 28, 2007
A C G VENANCIOUS Vs. JAGAJOTHI
March 7, 2007
A C SUBBA REDDY Vs. JAWAHAR INTERNATIONAL TRADING CORPORATION COMPANY
April 4, 2007
A CELEENA Vs. DIRECTOR TEACHER TRAINING CENTRE
November 13, 2007
A CHAIRMEN Vs. A THIRUMENI
August 31, 2007
A CHANDRA BOSE Vs. EXECUTIVE ENGINEE DISTRIBUTION
December 7, 2007
A CHANDRA BOSE Vs. EXECUTIVE ENGINEER DISTRIBUTION TAMILNADU ELECTRICITY BOARD KALLIDAIKURICHI
December 7, 2007
A CHARLES HEPZY ROY Vs. SECRETARY TO GOVERNMENT HIGHER EDUCATION DEPARTMENT
February 5, 2007
A CHINNAIYA Vs. AMIRTHAM
March 22, 2007
A CHINNARAJ Vs. SAROJA AMMAL
September 21, 2007
A CHINNASAMY Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY TRICHY
July 26, 2007
A CHINNASAMY Vs. JOINT DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE
October 22, 2007
A CHINNASAMY Vs. KARUPPUSAMY
July 4, 2007
A D C GURUSAMY Vs. UNION OF INDIA
September 26, 2007
A D R PLASTICS MADURAI Vs. COMMERCIAL TAX OFFICER TIRUPPARANKUNDRAM ASSESSMENT CIRCLE MADURAI
February 23, 2007
A DEYADOSS Vs. STATE
June 20, 2007
A DHAKSHNAMOORTHY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 13, 2007
A DHANDAPANI Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
December 11, 2007
A E ZAFFRULLAKHAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
January 29, 2007
A ELANGOBALAN Vs. ASSISTANT GENERAL MANAGER STATE BANK OF INDIA
July 16, 2007
A FATHUMUTHU Vs. DISTRICT REVENUE OFFICER DINDIGUL DINDIGUL DISTRICT
November 23, 2007
A FATIMA Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT CHENNAI
February 27, 2007
A FRANCIS WALTER Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD
January 29, 2007
A G GRANITES Vs. STATE OF TAMIL NADU
August 18, 2007
A G LINGAIAH CHETTIAR Vs. BHASKARAN
February 20, 2007
A GANESAN Vs. S MAHALINGAM
April 27, 2007
A GOVINDARAJAN Vs. INSPECTOR GENERAL OF POLICE
February 19, 2007
A GOWRI Vs. DISTRICT COLLECTOR
January 9, 2007
A HAJI MOHAMMED Vs. M VEERATTESWARAN
December 10, 2007
A ISMAIL KHAN Vs. LALITHA DEVI
June 26, 2007
A J BASKARAN Vs. TAMIL NADU STATE TRANSPORT CORPORATION
March 27, 2007
A J KAVITHA Vs. ATHMANADHAN
November 5, 2007
A J M INNOCENTIA Vs. DIRECTOR OF COLLEGIATE EDUCATION
October 1, 2007
A JAGANATHAN Vs. S KALYANI
August 10, 2007
A JEBA SINGH PRASAD Vs. GENERAL MANAGER SOUTHERN RAILWAY
August 14, 2007
A JENASENAN Vs. STATE OF TAMIL NADU
March 1, 2007
A JEROME Vs. M J NOOR MOHAMMED
August 6, 2007
A JOTHILAKSHMI AND R ARUMUGAPANDIARAJAN Vs. R NAGARAJAN AND N BHAGYALAKSHMI
November 20, 2007
A K GANESAN Vs. STATE OF TAMIL NADU
November 29, 2007
A K GNANASANKAR Vs. JOINT II SUB REGISTRAR
March 23, 2007
A K GOPAL Vs. STATE OF TAMIL NADU
February 5, 2007
A K KHALIFULLA Vs. S A GULAM RASOOL
October 17, 2007
A K PANNEERSELVAM Vs. SUPERINTENDENT OF POLICE
September 5, 2007
A K PARVATHAMBAL Vs. DY COMMISSIONER H R AND C E
November 20, 2007
A KADIRVELU Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT
October 31, 2007
A KALABAI Vs. P PATTAMMAL
February 8, 2007
A KALYANI AMMAL (DIED) AND ORS Vs. STATE OF TAMIL NADU; ASSISTANT COMMISSIONER, COMMERCIAL TAXES
June 25, 2007
A KANNAN Vs. STATE
June 21, 2007
A KARUPPAIAH Vs. DIRECTOR GENERAL GOVERNMENT OF INDIA MINISTRY OF DEFENCE ORDINANCE FACTORY BOARD
September 25, 2007
A KARUPPUSAMY Vs. SUPERINTENDENT OF POLICE SUPERINTENDENT OFFICE COMPOUND ERODE
September 14, 2007
A KASI Vs. ASSISTANT COMMISSIONER URBAN LAND TAX TIRUNELVELI
March 28, 2007
A KHADER BASHA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 4, 2007
A KOIL RAJ Vs. GOVERNMENT OF TAMIL NADU
March 28, 2007
A KRISHNAKUMAR AND S RUDIRAMURTHY Vs. ALL INDIA BOARD OF TECHNICAL STUDIES IN ARCHITECTURE AND REGIONAL PLANNING
February 15, 2007
A KRISHNAN PRESIDENT Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE MADRAS
July 18, 2007
A KULANDAI THERAS Vs. DISTRICT COLLECTOR; REVENUE DIVISIONAL OFFICER; TAHSILDAR
December 14, 2007
A L LAKSHMANAN Vs. K N PALANISAMY
June 26, 2007
A M RATHNAM Vs. DEPUTY COMMISSIONER OF INCOME TAX CITY CIRCLE V INV 2 MADRAS
January 3, 2007
A MAHABOOB JAN Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
December 11, 2007
A MAHALINGAM Vs. SUPERINTENDENT OF POLICE
October 12, 2007
A MANOHARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 27, 2007
A MOHAMMED ALI Vs. EASTHER
April 27, 2007
A MOHAMMED NASSAR Vs. COMMISSIONER CORPORATION OF CHENNAI
January 2, 2007
A MOORTHY Vs. WILD LIFE WARDEN INDIRA GANDHI WILDLIFE SANCTUARY POLLACHI
April 25, 2007
A MUNUSAMY Vs. UNITED INDIA INSURANCE CO & ANR
June 19, 2007
A MURALI Vs. DEPUTY INSPECTOR GENERAL OF POLICE VILLUPURAM RANGE VILLUPURAM
November 27, 2007
A MURUGAN Vs. STATE
September 11, 2007
A MURUGESAN Vs. STATE OF TAMIL NADU
April 23, 2007
A MURUGESAPANDI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
June 19, 2007
A MUTHU Vs. STATE OF TAMIL NADU
October 31, 2007
A MUTHULAKSHMI Vs. INSPECTOR NORTH POLICE STATION
March 1, 2007
A N MOHAMMED IBRAHIM Vs. SHAHIDUNNISA
June 21, 2007
A NAGARAJ Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
October 3, 2007
A NANJUNDAN Vs. STATE OF TAMIL NADU
August 31, 2007
A NARAYANASAMY Vs. STATE OF TAMIL NADU
April 9, 2007
A NATARAJAN Vs. PONNIAMMAL ALIAS PONNAMMAL
February 3, 2007
A P NESAMANI Vs. R GOVINDASAMY
April 24, 2007
A P RAJAN Vs. EXECUTIVE OFFICER, SPECIAL GRADE TOWN PANCHAYAT,; EXECUTIVE ENGINEER, NATIONAL HIGHWAYS DEPARTMENT AND THE DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYATS
November 19, 2007
A P SHANMUGARAJ Vs. L I C HOUSING FINANCE LTD
September 28, 2007
A PACHIAPPAN Vs. R CHINAIAN
April 13, 2007
A PALPANDIAN Vs. CHAIRMAN CUM MANAGING DIRECTOR HTL LIMITED CHENNAI
July 19, 2007
A PANDI Vs. STATE OF TAMILNADU
September 7, 2007
A PANDIAN Vs. DISTRICT COLLECTOR RAMANATHAPURAM DISTRICT
October 31, 2007
A PANNEERSELVAM Vs. CORRESPONDENT C E HIGHER SECONDARY SCHOOL VANNARAPETTAI TRICHY
March 26, 2007
A PAUL NADAR Vs. SUBBIAH PILLAI
November 12, 2007
A PERUMAL RAJ Vs. B RAJENDRAN
April 10, 2007
A PERUMALSAMY Vs. COMMISSIONER OF SUGAR 690 ANNA SALAI CHENNAI
September 24, 2007
A PHIMUTHU Vs. CHIEF EXECUTIVE OFFICER TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
September 4, 2007
A PONNAMBALAM Vs. DEPUTY COMMISSIONER OF LABOUR APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
August 24, 2007
A PONNUSAMY Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 10, 2007
A R COMPLEX NO 69 ARCOT ROAD VALASARAVAKKAM CHENNAI Vs. INCOME TAX OFFICER WARD III 1 CHENNAI
June 12, 2007
A R M NIZMATHUALLAH Vs. VADUGANATHAN
August 9, 2007
A RADHAKRISHNAN Vs. STATE OF TAMILNADU
December 6, 2007
A RAJASINGH Vs. FOOD INSPECTOR
November 23, 2007
A RAJENDRAN Vs. M RAJAGOPALAN
November 1, 2007
A RAJESWARI Vs. N RAMESH
July 24, 2007
A RAMAKRISHNAN Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK
January 19, 2007
A RAMAN Vs. STATE OF TAMIL NADU
April 27, 2007
A RAMASAMY Vs. DISTRICT REVENUE OFFICER STAMPS
March 24, 2007
A RATHINASAMY Vs. HOUSING AND URBAN DEVELOPMENT CORPORATION LTD
December 20, 2007
A RAVIKUMAR Vs. COMMISSIONER PROHIBITION AND EXCISE DEPARTMENT
October 31, 2007
A S ANBALAGAN Vs. M KRISHNAMURTHY
January 20, 2007
A S KRISHNAN Vs. N S VENKATARAMA PILLAI
March 24, 2007
A S MURUGAN Vs. NEELAVATHI
January 1, 2007
A S PILLAI Vs. UNION OF INDIA
November 26, 2007
A S RAJAVEL Vs. DEPUTY COMMERCIAL TAX OFFICER
August 21, 2007
A S RAMAN Vs. U R ANANTHAKRISHNAN
January 18, 2007
A S VENKATARAMANUJAM CHETTIAR CHENNAI Vs. EXECUTIVE OFFICER SRI ARULMIGU VENKATESA PERUMAL TEMPLE METTUPALAYAM CHENNAI
November 28, 2007
A SAMIAPPAN Vs. DISTRICT REGISTRAR OFFICE OF THE REGISTRAR OF SOCIETIES CHAMIERS ROAD CHENNAI
June 7, 2007
A SAMIKANNU Vs. SUPERINTENDENT OF POLICE
September 11, 2007
A SARAVANAN Vs. EXECUTIVE ENGINEER CUM ADMINISTRATIVE OFFICER
October 11, 2007
A SATHAR Vs. KUMARASWAMY MUDALIAR
February 26, 2007
A SATHYANARAYANAN Vs. V N RAGHUPATHI
January 2, 2007
A SEKAR Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPN SALEM DIVISION LTD
April 18, 2007
A SEKAR Vs. V VIJAY KAMALRAJ
April 18, 2007
A SELVARAJ Vs. DEPUTY COMMANDANT ADMINISTRATION CENTRAL INDUSTRIAL SECURITY FORCE
March 26, 2007
A SENTHIL KUMAR Vs. DIRECTOR TASMAC LIMITED CHENNAI
April 3, 2007
A SENTHILNATHAN Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES/SPECIAL OFFICER TRIPLICANE URBAN CO OPERATIVE SOCIETY LTD
July 20, 2007
A SHAHUL HAMEED Vs. SPECIAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION EZHILAGAM
April 20, 2007
A SHANKAR SURESH Vs. REVENUE DIVISIONAL OFFICER MADURAI
September 6, 2007
A SHANMUGAM Vs. P R LAKSHMANAN
July 17, 2007
A SHANMUGAM Vs. DISTRICT COLLECTOR
March 6, 2007
A SHANMUGAM Vs. COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT CHEPAUK CHENNAI
June 27, 2007
A SHANMUGASUNDARAM Vs. MANAGEMENT OF DINAKARAN
December 7, 2007
A SIRILIVEL Vs. INSPECTOR GENERAL OF POLICE
December 5, 2007
A SOOSAI MARY Vs. SUPERINTENDING ENGINEER PUBLIC WORKS
February 8, 2007
A STEPHEN Vs. FOREST GUARD
October 17, 2007
A SUBRAMANI Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION I LTD
August 9, 2007
A SUDHAKAR Vs. TAMIL NADU ELECTRICITY BOARD
February 5, 2007
A SUJATHA Vs. SECRETARY / CORRESPONDENT, JOSEPH CHELLAMUTHU TEACHER TRAINING INSTITUTE
November 19, 2007
A SWAMINATHAN Vs. DISTRICT COLLECTOR
December 14, 2007
A SYED AHAMED Vs. SUPERINTENDENT OF POLICE
July 21, 2007
A TAMILARASI Vs. DISTRICT COLLECTOR TUTICORIN
October 10, 2007
A THANGARAJ Vs. PRESIDING OFFICER LABOUR COURT
August 30, 2007
A THANGAVELU Vs. A RAMASAMY
January 4, 2007
A TOWLAT NISHA Vs. STATE OF TAMIL NADU
August 8, 2007
A USHA RANI Vs. P DHARMALINGAM
December 20, 2007
A V A S C VENKU SHA Vs. SANTHA SAREES
September 20, 2007
A V GOPALAKRISHNAN Vs. O L V R PARAMANANDAM
April 12, 2007
A V PASUPATHY Vs. S DAMODARAN
January 12, 2007
A V ROJER Vs. J JANET SUDHA
April 12, 2007
A VALLIAMMAL Vs. URBAN LAND TAX APPELLATE TRIBUNAL PRINCIPAL SUB JUDGE TIRUCHIRAPALLI
July 5, 2007
A VASIM Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
December 11, 2007
A VELU Vs. DIRECTOR OF ELEMENTARY EDUCATION
December 6, 2007
A VENKATESAN Vs. SUPERINTENDING ENGINEER TAMILNADU ELECTRICITY BOARD UDAYAPATTI SALEM
December 6, 2007
A VENKIDUSAMY DIED Vs. BALUSWAMY CHETTIAR POTHU
July 11, 2007
A VIMALA AND S EASWARI Vs. GOVERNMENT OF TAMILNADU
December 4, 2007
A VISWANATHAN Vs. STATE
June 5, 2007
A YESODA Vs. COLLECTOR THIRUVANNAMALAI SAMBUVARAYAR DISTRICT THIRUVANNAMALAI
April 9, 2007
A YOUSUF KHAN Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION KOTHAWALCHAVADI POLICE STATION CHENNAI
April 9, 2007
A. RAMA GOUD Vs. LAKSHMI GENERAL FINANCE LIMITED NO. 47, WHITES ROAD, CHENNAI
August 13, 2007
A.L. LAKSHMANAN Vs. K.N. PALANISAMY
June 20, 2007
AAKASH ANUGRAHA RESIDENTS ASSOCIATION Vs. JOINT CHIEF CONTROLLER OF EXPLOSIVES PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION FORMERLY DEPARTMENT OF EXPLOSIVES
January 2, 2007
AARI GOWDER Vs. STATE
November 2, 2007
AARTHI J RAM Vs. V K BALASUNDARAM
February 21, 2007
ABAN CONSTRUCTIONS P LTD Vs. ITD CEMENTATION INDIA LIMITED
October 3, 2007
ABAN OFFSHORE LIMITED Vs. OIL AND NATURAL GAS CORPORATION LIMITED
December 19, 2007
ABCOY Vs. REGIONAL PROVIDENT FUND COMMISSIONER
October 12, 2007
ABDUL AZEEZ SONS AND COMPANY Vs. INDIAN BANK
December 5, 2007
ABDUL GAFFOOR I T I Vs. GOVERNMENT OF INDIA
December 7, 2007
ABDUL KARIM TELGI Vs. STATE
September 17, 2007
ABDUL MAJID Vs. THAJUL HUTHA
February 26, 2007
ABDUL PAAZID Vs. N S MOHAMED IQBAL
January 5, 2007
ABDUL RAHMAN Vs. STATE OF TAMILNADU
August 22, 2007
ABDUL RAHMAN Vs. COMMISSIONER OF POLICE
August 22, 2007
ABDUL ROWTHER Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY MADURAI
July 17, 2007
ABDUL SATHAR Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD
August 27, 2007
ABIL ALIAS ELLAPPAN Vs. STATE OF TAMIL NADU
December 11, 2007
ABIMANNAN Vs. STATE
July 18, 2007
ABINAVA DHARMA SIVACHARIAR SIDARKALANA AIYRA VAISYA BERI CHETTY SANGAM Vs. COMMISSIONER HR AND CE ADMINISTRATIVE DEPARTMENT
October 12, 2007
ABIRAMI Vs. STATE OF TAMIL NADU
July 18, 2007
ABUTHAHIR ALIAS ABU Vs. STATE OF TAMIL NADU
November 20, 2007
ACCIDENT VICTIMS ASSOCIATION REGD Vs. STATE OF TAMIL NADU
September 13, 2007
ACCIDENT VICTIMS ASSOCIATION REGD Vs. STATE OF TAMIL NADU
December 20, 2007
AD ADD REP. BY ITS PROPRIETOR, R. MURALI Vs. THE ADDITIONAL APPELLATE ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND THE COMMERCIAL TAX OFFICER (FAC)
September 4, 2007
ADAIKKAMAI Vs. K A R LEATHERS PRIVATE LIMITED
July 9, 2007
ADAIR DUTT AND CO INDIA PVT LTD Vs. ESTATE OFFICER AND CHIEF COMMISSIONER OF INCOME TAX CHENNAI II NO 121 UTHAMAR MAHATMA GANDHI ROAD NUNGAMBAKKAM CHENNAI 600 034
June 15, 2007
ADDITIONAL DIRECTOR GENERAL OF POLICE, COMMISSIONER OF POLICE, CITY POLICE OFFICE, EGMORE, CHENNAI Vs. P M V DURAI
January 18, 2007
ADGRO ADVERTISING Vs. DISTRICT COLLECTOR
January 18, 2007
ADHAVAN PROCESSORS PRIVATE LTD Vs. MANAGING DIRECTOR STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LTD
March 20, 2007
ADITANAR EDUCATIONAL INSTITUTION Vs. ASSISTANT DIRECTOR OF INCOME TAX
March 12, 2007
ADITYA ENVIROTECH PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER
September 6, 2007
ADUVETTI GOPAL Vs. STATE OF TAMIL NADU
March 8, 2007
AHMED ISMAIL Vs. STATE OF TAMILNADU
October 30, 2007
AIDED PRIMARY SCHOOL Vs. DISTRICT COLLECTOR
October 5, 2007
AJITH @ AJAMAITHEEN Vs. STATE
March 21, 2007
AJMALKHAN Vs. DOULATH BEGAM
November 28, 2007
AKKAMMAL FINANCE P LTD Vs. J CHELLIAH
June 11, 2007
ALA PANDITHEVAR Vs. R PARANTHAMAN
August 2, 2007
ALAGAMMAL Vs. STATE OF TAMIL NADU REP BY THE SECRETARY TO GOVERNMENT, MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT, COMMISSIONER OF MUNICIPALITIES, DIRECTOR OF LOCAL FUND AUDIT AND THE COMMISSIONER, DINDIGUL MUNICIPALITY
December 19, 2007
ALAGAR alias ALAGARSAMY Vs. STATE
February 28, 2007
ALAGU Vs. DISTRICT COLLECTOR MADURAI
February 7, 2007
ALAMELU AMMAL Vs. RAMANUJAM
January 29, 2007
ALAMELU AMMAL Vs. KUPPAN
June 26, 2007
ALC INDUSTRIAL TRAINING CENTRE Vs. GOVERNMENT OF INDIA MINISTRY OF LABOUR
November 12, 2007
ALEXANDER Vs. M BALU
November 1, 2007
ALEYAMMA ABRAHAM Vs. EXECUTIVE ENGINEER THIRUMANGALAM
November 19, 2007
ALI AKBAR Vs. GOVERNMENT OF TAMIL NADU
November 14, 2007
ALIFULLAH Vs. STATE OF TAMIL NADU
October 23, 2007
ALIFULLAH Vs. STATE OF TAMIL NADU
August 23, 2007
ALIMA UMMAL Vs. N MURUGESAN
December 4, 2007
ALL INDIA ANNA DRAVIDA MUNNETRA KAZHAGAM Vs. STATE ELECTION COMMISSIONER
January 12, 2007
ALL INDIA DEFENCE HVF Vs. DIRECTOR I R ORDNANCE FACTORY BOARD
November 5, 2007
AMAR KUMAR MAHADEVAN Vs. KARTHIYAYINI
November 28, 2007
AMARAVATHI Vs. R VIJAYAKUMAR
February 20, 2007
AMARAVATHI ENTERPRISES Vs. KARAIKUDI CHETTINADU
December 20, 2007
AMARESAN AND THAIRIYALAKSHMI Vs. VAIDYANATHAN
March 20, 2007
AMBAL GARMENTS EXPORTS Vs. STATE OF TAMIL NADU
August 23, 2007
AMBAL MILLS PRIVATE LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE COIMBATORE
January 22, 2007
AMBAR BATCHA Vs. V SAKTHIVEL
January 1, 2007
AMBIKA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 20, 2007
AMBIKA AMMAL Vs. RAMASAMY
August 13, 2007
AMBIKAPATHI ALIAS VINAYAGAM Vs. UNION TERRITORY OF PONDICHERRY
July 24, 2007
AMIRTHALINGAM Vs. STATE
September 17, 2007
AMIRTHAMMAL Vs. KARUNESA MUDALIAR
March 22, 2007
AMKA TRADING COMPANY Vs. S NANDAGOPAL
December 7, 2007
AMMINI GEORGE Vs. UNION OF INDIA
January 8, 2007
AMSAVENI Vs. T SWAMINATHAN
January 4, 2007
AMUDHA Vs. STATE OF TAMILNADU
April 11, 2007
AMUDHA RANI Vs. K VEERARAGHAVAN ALIAS K V RAGHAVAN
October 12, 2007
AMUTHA BEELLARMINE CORERA Vs. ELSIE VILLAVARAYER
April 3, 2007
AMUTHA METALS Vs. COMMERCIAL TAX OFFICER
March 2, 2007
AMUTHAVALLI Vs. STATE OF TAMIL NADU
October 3, 2007
ANANDA KATHIRONE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
January 10, 2007
ANANDA KATHIRONE Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
August 22, 2007
ANANDAN Vs. STATE
July 6, 2007
ANANDAN Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT
February 28, 2007
ANANDI Vs. DHARMALINGAM
June 7, 2007
ANANTHAM AMMAL Vs. KAMALAMBAL EXPARTE
April 9, 2007
ANBU Vs. STATE
January 11, 2007
ANBU Vs. STATE OF TAMIL NADU
November 14, 2007
ANBUMATHI TRADERS Vs. STATE OF TAMIL NADU
February 23, 2007
ANDAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR TIRUVANNAMALAI DISTRICT
November 14, 2007
ANDALAMMAL Vs. N V MUTHUSAMI
February 27, 2007
ANDAVAR TRADING COMPANY Vs. V SENTHILKUMAR AND CO
November 21, 2007
ANDHRA PRADESH STATE TRANSPORT CORPORATION Vs. KRISHNAN DIED
November 26, 2007
ANDI Vs. STATE REPRESENTED BY SUB-INSPECTOR
December 7, 2007
ANDI Vs. STATE OF TAMIL NADU
December 7, 2007
ANDIYAPPAN Vs. STATE
June 26, 2007
ANDRITZ OY REP Vs. ENMAS ENGINEERING PVT LTD
June 5, 2007
ANGAMMAL Vs. C SELLAMUTHU
November 20, 2007
ANIL KUMAR OJHA Vs. COMMISSIONER OF CUSTOMS (EXPORTS), CHENNAI-I
April 6, 2007
ANITHA Vs. STATE OF TAMIL NADU; COMMISSIONER OF POLICE
September 24, 2007
ANJALAI Vs. STATE OF TAMIL NADU
October 4, 2007
ANJALI Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT SECRETARIAT
January 22, 2007
ANJALI Vs. INSPECTOR OF POLICE ALL WOMEN POLICE STATION ERODE
July 20, 2007
ANJAMMAL Vs. STATE OF TAMIL NADU
November 12, 2007
ANJAYA Vs. L LAKSHMI
March 22, 2007
ANKUR PARADISE FLAT OWNERS ASSOCIATION Vs. N SAMBANDAM
February 1, 2007
ANKUR PARADISE FLAT OWNERS ASSOCIATION Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
February 1, 2007
ANNA MARIE PHILOMINE ALIAS JUTHITHA IGNACE Vs. UNION TERRITORY OF PONDICHERRY
April 10, 2007
ANNA THOZHILALAR SANGAM Vs. LABOUR OFFICER
January 10, 2007
ANNABELLE RAJASEHARAN Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT
April 16, 2007
ANNADURAI Vs. STATE
November 26, 2007
ANNADURAI Vs. STATE
June 27, 2007
ANNADURAI ALIAS DURAI Vs. STATE
January 22, 2007
ANNAI J K K SAMPOORANI AMMAL CHARITABLE TRUST Vs. BHARATHIYAR UNIVERSITY
August 23, 2007
ANNAI SIVAGAMI MADHAR SANGAM Vs. GOVERNMENT OF INDIA MINISTRY OF HOME AFFAIRS
January 2, 2007
ANNAI TEACHER TRAINING INSTITUTE RUN Vs. STATE OF TAMIL NADU
April 3, 2007
ANNAMALAI Vs. RAJAMBAL
April 19, 2007
ANNAMALAI COTTON MILLS LTD Vs. STATE OF TAMIL NADU
November 21, 2007
ANNAMALAYAR AGENCIES Vs. VVS AND SONS PVT LTD
January 5, 2007
ANNAMMAL Vs. M SANTHI
October 31, 2007
ANNAMUTHU alias ARULRAJ Vs. STATE
December 11, 2007
ANNAVI Vs. A GANESAN
May 16, 2007
ANSAR Vs. STATE OF TAMILNADU
December 6, 2007
ANSAR Vs. V C RAVI
March 14, 2007
ANSAR BASHA Vs. MOHAMED ABDUL RAHADIR
August 9, 2007
ANTHONY Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 4, 2007
ANTHONY AND ORS Vs. STATE OF TAMIL NADU REP BY THE INSPECTOR OF POLICE
December 10, 2007
ANTHONYAMMAL Vs. STATE
March 20, 2007
ANTI CORRUPTION MOVEMENT Vs. GOVERNMENT OF TAMIL NADU
October 4, 2007
ANTO MACHADO Vs. STATE OF TAMIL NADU
April 2, 2007
ANU GAYATHRI Vs. STATE OF TAMIL NADU
November 13, 2007
ANUSHA Vs. SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION OMANTHURAR GOVERNMENT ESTATE CHENNAI
December 20, 2007
ANUSUYA Vs. P PANDIYAN
February 27, 2007
APOLLO SINDHOORI CAPITAL INVESTMENTS LIMITED Vs. SECURITIES AND EXCHANGE BOARD OF INDIA
November 20, 2007
APOLLO TYRES LTD Vs. TRANSPORT CORPORATION OF INDIA
June 12, 2007
APOORVAM Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT
October 3, 2007
APPA RAO GARDEN CO OPERATIVE HOUSING SITE SOCIETY Vs. P S PADMANABHAN DIED
February 8, 2007
APPAN ALIS APPUNU Vs. STATE OF TAMILNADU
December 4, 2007
APPARAJU Vs. NATESAN
February 13, 2007
APPAVOO Vs. N SHANMUGAM
June 29, 2007
APPAVU Vs. REVENUE DIVISIONAL OFFICER
November 19, 2007
APPHAS Vs. CHINNAPPA
January 23, 2007
APPLE HEALTH CARE SUPPLIES Vs. APPELLATE ASSISTANT COMMISSIONER
November 14, 2007
ARASU POKKUVARATHU THOZHILALAR SANGAM; STATE TRANSPORT EMPLOYEES UNION Vs. TAMILNADU STATE TRANSPORT CORPORATION; METROPOLITAN TRANSPORT CORPORATION LTD
October 23, 2007
ARAVINDA PARIMALA WORKS Vs. INCOME TAX SETTLEMENT COMMISSION
March 13, 2007
ARAVINDH BLUE METALS Vs. DISTRICT COLLECTOR COIMBATORE DISTRICT COIMBATORE
August 30, 2007
ARCHANA BANSAL Vs. NEPC INDIA LTD
October 30, 2007
ARDHANARI SWAMI Vs. AYYAVOO
July 26, 2007
ARIFA BEGUM Vs. NOORJAHAN BEGUM
August 8, 2007
ARINGNAR ANNA KUDISAI NALVALVU SANGAM Vs. DISTRICT COLLECTOR KANCHIPURAM
November 7, 2007
ARINGNAR ANNA KUDISAI NALVALVU SANGAM Vs. EXECUTIVE OFFICER NANDAMBAKKAM TOWN PANCHAYAT KANCHIPURAM DISTRICT
November 7, 2007
ARIVUKANNI Vs. SARAVANAN
April 25, 2007
ARJUNAN ALIAS AUTO ARJUNAN Vs. STATE
January 11, 2007
ARJUNAN S/O MUTHAYAN; GOPALAN S/O KOCHUPILLAI; CHELLASAMY S/O SELVAMONY AND ALANGAMONY S/O MADASAMY Vs. STATE
February 26, 2007
ARMCESS ENGINEERS P LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 28, 2007
ARMSTRONG SPINNING MILLS P LTD Vs. COMMERCIAL TAX OFFICER
August 24, 2007
ARMSTRONG SPINNING MILLS P LTD Vs. COMMERCIAL TAX OFFICER
August 18, 2007
AROCKIAPRAKASH Vs. RANGASAMY
March 16, 2007
AROKKIANATHAN Vs. INSPECTOR OF POLICE FOOD CELL CID SOUTH CHENNAI
June 4, 2007
ARTHANARI GOUNDAR Vs. ANUSUYA
March 9, 2007
ARUCHAMY Vs. RAMASAMY
July 4, 2007
ARUKKANI DIED Vs. SUBRAMANIAM
April 2, 2007
ARULDAS Vs. NANITHA SELVI
November 6, 2007
ARULDAS Vs. SUDALAI
November 6, 2007
ARULMIGHU THIRU COURTALLANATHASWAMY THIRUKOIL Vs. M SETHURAMASAMY
October 29, 2007
ARULMIGU SANKARANARAYANASAMY DEVASTHANAM Vs. JOINT COMMISSIONER OF LABOUR APPELLATE AUTHORITY
October 8, 2007
ARULMIGU SANKARANARAYANASAMY DEVASTHANAM,SANKARANKOLI Vs. JOINT COMMISSIONER OF LABOUR, MADURAI
October 18, 2007
ARULMIGU SELVAVINAYAGAR TEMPLE Vs. VINCENT AND COMPANY PVT LTD
March 9, 2007
ARULMIGU THIRU KANDASAMY THIRUKOIL Vs. KOTHANDARAMAN
January 29, 2007
ARULRAJA ALIAS S A RAJA Vs. SUPERINTENDENT CENTRAL
September 19, 2007
ARULSEELAN Vs. STATE OF TAMIL NADU
September 14, 2007
ARUMBAKKAM HARIJAN CO-OPERATIVE BUILDING SOCIETY LTD Vs. COMMISSIONER CORPORATION OF CHENNAI
February 22, 2007
ARUMUGADURAI Vs. STATE
September 5, 2007
ARUMUGAM Vs. VENKATASUBBA REDDIAR
July 27, 2007
ARUMUGAM Vs. STATE OF TAMIL NADU
November 5, 2007
ARUMUGAM ALIAS DOSS Vs. STATE
October 5, 2007
ARUMUGAM AND MURUGAN ALIAS MURUGESAN Vs. THE STATE REPRESENTED BY THE INSPECTOR OF POLICE
February 27, 2007
ARUMUGAM PILLAI Vs. THIRUVALLUVAR TRANSPORT CORPORATION LTD
July 25, 2007
ARUMUGAMANGALAM PRIMARY AGRICULTURAL CO-OPERATIVE BANK LTD Vs. DEPUTY COMMISSIONER OF LABOUR, APPELLATE AUTHORITY, (TAMIL NADU SHOPS AND ESTABLISHMENTS ACT 1947)TIRUNELVELI
September 12, 2007
ARUMUGHA THEVAR Vs. DISTRICT REVENUE OFFICER TIRUVARUR DISTRICT
March 9, 2007
ARUMUGHAM Vs. MANAGING DIRECTOR TAMIL NADU TRANSPORT CORPORATION LIMITED DIVISION NO II KARAIKUDI
April 23, 2007
ARUMUGHAM Vs. JUNIOR ELECTRICAL ENGINEER
November 19, 2007
ARUN Vs. G SANKARA NARAYANAN
April 13, 2007
ARUN ALEXANDER LAKSHMAN PROPRIETOR M/S ALRAJ BUILDERS NO 15 FIRST MAIN ROAD KUMARAN NAGAR Vs. A P VEDAVALLI
July 10, 2007
ARUN alias ARUNPRASAD Vs. STATE
February 3, 2007
ARUN KAPUR AND VINAY KUMARI Vs. ATUL KAPUR
June 8, 2007
ARUN KUMAR Vs. STATE OF TAMIL NADU
April 19, 2007
ARUNA THEATERS AND ENTERPRISES PRIVATE LIMITED ASHOK NAGAR CHENNAI Vs. S BALASUBRAMANIAN
September 19, 2007
ARUNACHALAM Vs. STATE OF TAMILNADU
August 21, 2007
ARUNACHALAM Vs. STATE OF TAMIL NADU
August 22, 2007
ARUNACHALAM Vs. STATE
March 8, 2007
ARUNACHALAM Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
August 22, 2007
ARUNACHALAM alias ANNAMALAI Vs. SUBBULAKSHMI AMMAL
December 14, 2007
ARUNKUMAR Vs. STATE
April 4, 2007
ARUNKUMAR Vs. STATE
April 19, 2007
ARVIND LABORATORIES Vs. HAHNEMANN LABORATORY PVT LTD
July 17, 2007
ASALAMBAL Vs. SPECIAL TAHSILDAR
November 14, 2007
ASARAF ALI Vs. STATE REPRESENTED BY THE
March 23, 2007
ASHOK Vs. STATE OF TAMILNADU
November 5, 2007
ASHOK ALIAS SAKKARAI Vs. SECRETARY TO GOVERNMENT
November 6, 2007
ASHOK ALIAS SAKKARAI Vs. COMMISSIONER OF POLICE GREATER CHENNAI
November 6, 2007
ASHOK KUMAR Vs. COMMISSIONER OF POLICE
December 6, 2007
ASHOK KUMAR Vs. SECRETARY TO GOVERNMENT
December 6, 2007
ASHOK SAW MILL Vs. AUTHORISED OFFICER INDIAN OVERSEAS BANK
September 18, 2007
ASHTECH (INDIA) (P) LTD Vs. INDIA CEMENTS LTD
April 19, 2007
ASIAN PAINTS INDIA LTD Vs. UNION OF INDIA
November 21, 2007
ASIF AKBANI Vs. P K MANI
March 2, 2007
ASOKAN Vs. STATE OF TAMILNADU
March 20, 2007
ASSISTANT COLLECTOR OF CENTRAL EXCISE AND CUSTOMS NAGAPATTINAM Vs. MARIMUTHU
February 6, 2007
ASSISTANT COLLECTOR, PADMANABHAPURAM Vs. LOORDU
April 5, 2007
ASSISTANT COMMISSIONER OF CENTRAL EXCISE Vs. CUSTOMS EXCISE AND GOLD CONTROL APPELLATE TRIBUNAL
November 1, 2007
ASSISTANT COMMISSIONER OF CENTRAL EXCISE PREVENTIVE UNIT MADRAS 600 034 Vs. BUILDERS INDUSTRIES THIRUVOTTIYUR MADRAS
June 8, 2007
ASSISTANT COMMISSIONER, H R AND C E ADMN DEPARTMENT, KANCHEEPURAM Vs. V SRINIVASA
January 8, 2007
ASSISTANT DIRECTOR DEPARTMENT OF HANDLOOM AND TEXTILES Vs. R N CHANDRASEKARAN
October 12, 2007
ASSISTANT ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. EXECUTIVE OFFICER, ARULMIGHU VISHWESWARA SWAMY TEMPLE
December 11, 2007
ASSOCIATED AUTOTEX ANCILLARIES PRIVATE LIMITED Vs. JOINT SECRETARY MINISTRY OF FINANCE DEPARTMENT OF REVENUE 14 HUDCO VISHALA BUILDING B WING 6TH FLOOR BHIKAJI CAMA PLACE NEW DELHI
January 22, 2007
ASST COMMISSIONER OF INCOME TAX CHENNAI Vs. MOHAN BREWARIES AND DISTILLERIES LIMITED CHENNAI
February 19, 2007
ASST DIRECTOR OF INCOME TAX EXEMPTION I MADRAS Vs. MURUGAPPA CHETTIAR TRUST
June 18, 2007
ASVINI COLD STORAGE P LTD Vs. COMMISSIONER OF INCOME TAX T N II CHENNAI
January 3, 2007
ATHIYANNAN ALIAS SELVARAJ Vs. KUPPULAKSHMI
April 25, 2007
AUADAI SANGU Vs. K DURAIRAJ
September 21, 2007
AUTHORIZED OFFICER CORPORATION BANK V KOOTTU ROAD SHEEP FARM POST ATTUR TALUK SALEM DISTRICT Vs. MINOR SATHIYA
September 4, 2007
AUTO WING INDUSTRIES Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
August 22, 2007
AVINASHI GOUNDER MARIAMMAL TRUST Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT GOVERNMENT OF TAMIL NADU
April 26, 2007
AVUDAIYAMMAL (DIED) VASANTHA, MATHANAVENUGOPALSAMY, RENGARAJ AND RAMESH Vs. SEENIAMMAL
July 2, 2007
AXLES INDIA WORKERS UNION Vs. GOVERNMENT OF TAMIL NADU
February 2, 2007
AXLES INDIA WORKERS UNION REGD NO CPT/952 Vs. GOVERNMENT OF TAMIL NADU
February 1, 2007
AYYANAMURTHY Vs. STATE OF TAMIL NADU
August 10, 2007
AYYAPPAN ALIAS SOMAN Vs. K P BHOJAN
July 11, 2007
AYYASAMY Vs. STATE
June 26, 2007
AYYASAMY ALIAS THAMBAM Vs. STATE OF TAMILNADU
November 13, 2007
AZALEA VERONICA Vs. STATE OF TAMIL NADU
February 21, 2007
AZHAGAN Vs. STATE OF TAMIL NADU
February 8, 2007
AZIZ AHMED Vs. GOVERNMENT OF TAMIL NADU
December 19, 2007
AZRA MUKERJI Vs. SANDIS INDIA PVT LTD
July 31, 2007
B AND C MILLS STAFF UNION Vs. MADRAS LABOUR UNION
September 7, 2007
B AND C MILLS UNIT OF BINNY LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
March 30, 2007
B D KAITAN AND CO Vs. A RAMAMURTHY
February 28, 2007
B JAYAKUMAR Vs. BHARAT SANCHAR NIGAM LTD
November 5, 2007
B JUSTIN IMMANUEL Vs. N SURESH
June 26, 2007
B K C M PALANICHAMY Vs. A RAJENDRAN
November 5, 2007
B K KRISHNAN Vs. COLLECTOR OF THE NILGIRIS AND CHAIRMAN BREEKS SCHOOLS AND BOARD OF MANAGEMENT COMMITTEE BREEKS SCHOOLS OOTACAMUND
March 16, 2007
B K PERIYAMUNUSAMY GOUNDER Vs. GOVERNMENT OF TAMIL NADU
March 7, 2007
B K SUBRAMANIA SAH Vs. B S RAMACHANDRAN
June 7, 2007
B KISHORE JAIN Vs. NAVARATNA KHAZANA JEWELLERS
June 6, 2007
B KISHORE PROPRIETOR B KISHORE AUTO SPARES ASHOK NAGAR CHENNAI Vs. D MARAGATHAVALLI ASHOK NAGAR CHENNAI
March 9, 2007
B KRISHNAKUMARI Vs. R SUNDARAM
November 6, 2007
B KRISHNAMURTHY Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX AND AGRICULTURAL INCOME TAX OFFICER
February 8, 2007
B LAKSHMIAH Vs. N V BALASUBRAMANIAN
February 28, 2007
B MATHULINGAM Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES UTHAGAMANDALAM
November 21, 2007
B MEERA Vs. CONTROLLER OF EXAMINATION TAMIL NADU PUBLIC SERVICE COMMISSION
October 3, 2007
B MOHAN Vs. TELECOM DISTRICT ENGINEER; ACCOUNTS OFFICER, TELEPHONES AND ARBITRATOR AND DIVISIONAL ENGINEER (INTL), TELEPHONE EXCHANGE
January 22, 2007
B MUTHUKUMAR Vs. KRISHNARAJAN
April 9, 2007
B N DEVADAS Vs. UNIVERSITY GRANTS COMMISSION
October 1, 2007
B NARASHIMHA RAO Vs. T RAGHAVALU NAIDU AND COMPANY
April 20, 2007
B P V CLASSIC TEA FACTORY PRIVATE LIMITED Vs. FORBES AND COMPANY TEA BROKERS
November 2, 2007
B PADMANABAN Vs. TAMIL NADU ELECTRICITY BOARD
January 22, 2007
B PERIYASWAMY Vs. UNION OF INDIA
October 12, 2007
B PURUSHOTHAMAN Vs. COMMISSIONER OF POLICE
December 6, 2007
B RADHAKRISHNAN Vs. STATE OF TAMIL NADU
April 20, 2007
B RAJENDRAN Vs. S KANNAN
July 13, 2007
B RAMACHANDRAN Vs. STATE OF TAMIL NADU
March 23, 2007
B RAMESH BABU Vs. COMMANDANT, TAMIL NADU SPECIAL POLICE III BTLN
July 5, 2007
B RAVICHANDRAN Vs. GOVT OF TAMILNADU
July 10, 2007
B S CHINNASWAMY GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY DHARMPURI
February 7, 2007
B S MURUGESAN Vs. CHIEF EDUCATIONAL OFFICER MADURAI DISTRICT MADURAI
March 30, 2007
B SABARIVASAN Vs. SUMATHY
June 22, 2007
B SAMPATH KUMAR Vs. RECOVERY OFFICER
October 25, 2007
B SHANMUGAM Vs. UNION BANK OF INDIA
December 19, 2007
B SIVANTHI ADITHYAN Vs. B RAMACHANDRA ADITHYAN
June 27, 2007
B SIVARAMAN Vs. S RAMALINGAM
March 1, 2007
B SIVARAMAN Vs. S RAMALINGAM
March 6, 2007
B SRIDHAR Vs. DIRECTOR GENERAL OF POLICE
December 12, 2007
B SURYAKANTHAM Vs. A KOTHANDARAMIAH
March 29, 2007
B THANU PILLAI Vs. STATE OF TAMIL NADU REPRESENTED BY
May 16, 2007
B V AMRESHKUMAR Vs. B A SUMATHI
March 22, 2007
B VIDYALAKSHMI Vs. REGISTRAR TAMILNADU DR AMBEDKAR LAW UNIVERSITY
September 6, 2007
B VIJAYAKUMAR Vs. K RAMKUMAR
June 18, 2007
B VIJAYALAKSHMI Vs. DIVISIONAL ENGINEER (HIGHWAYS AND RURAL WORKS)
November 13, 2007
B. AND C. MILLS STAFF UNION (REGD. NO.2399)REP. BY ITS GENERAL SECRETARY Vs. BOARD FOR INDUSTRIAL AND FINANCIAL RECONSTRUCTION, NEW DELHI
September 7, 2007
B.G. PLYWOOD INDUSTRIES (P) LTD Vs. COMMERCIAL TAX OFFICER
November 6, 2007
BABU Vs. STATE OF TAMIL NADU
October 23, 2007
BABU Vs. STATE OF TAMIL NADU
October 3, 2007
BABU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
October 23, 2007
BABU TIMBERS Vs. STATE OF TAMIL NADU
March 16, 2007
BABULAL Vs. STATE
January 11, 2007
BABULAL RANKA Vs. P S THIYAGARAJAN
July 11, 2007
BABY RAVI Vs. HOME SECRETARY
August 23, 2007
BABY VANITHA Vs. P K RAJAN
June 7, 2007
BAHAVATHI Vs. MANAGING DIRECTOR TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION LTD
November 14, 2007
BAJARANGABALI STEELS Vs. EXECUTIVE ENGINEER TAMIL NADU ELECTRICITY
December 14, 2007
BALA KRISHNAN R Vs. M D TASMAC LTD
April 13, 2007
BALAGURUSAMI PILLAI Vs. LAKSHMI AMMAL DIED
April 9, 2007
BALAJI Vs. STATE
July 4, 2007
BALAJI ALIAS BALAKRISHNAN Vs. STATE OF TAMIL NADU
April 27, 2007
BALAJI TEACHERS TRAINING INSTITUTE FOR WOMEN Vs. REGIONAL DIRECTOR SOUTHERN REGIONAL COMMITTEE NATIONAL COUNCIL FOR TEACHER EDUCATION
November 7, 2007
BALAKRISHANAN K Vs. HOTEL TAMIL NADU
July 27, 2007
BALAKRISHNAN Vs. DAMODARAN
October 10, 2007
BALAKRISHNAN Vs. SASIKUMAR
August 27, 2007
BALAKRISHNAN Vs. RAJALAKSHMI
May 15, 2007
BALAKRISHNAN S/O DHARMAKAN NADAR; BALAKRISHNAN S/O BALIAH NADAR Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
July 17, 2007
BALAKUMAR Vs. INSPECTOR OF POLICE ARCOT TOWN POLICE STATION CRIME NO 55/98
January 8, 2007
BALAMANI Vs. NATARAJAN
March 16, 2007
BALAMURUGAN Vs. STATE
February 26, 2007
BALAN Vs. STATE OF TAMIL NADU
November 5, 2007
BALASUBBARAJ Vs. R NARAYANAN
April 18, 2007
BALASUBRAMANIA MUDALIAR Vs. D SARAVANAN
March 1, 2007
BALASUBRAMANIAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
September 4, 2007
BALASUBRAMANIAN Vs. SHANTHI
June 15, 2007
BALU ALIAS BABU Vs. MARIA CONCHITA SAM ALIAS MARIA SHROFFE
July 6, 2007
BALU ALIAS BALAMURUGAN Vs. STATE
June 6, 2007
BALUSAMY DIED Vs. A KUPPUSAMI NAICKER
July 10, 2007
BANK OF INDIA Vs. M R NATARAJAN
August 9, 2007
BANK OF INDIA Vs. N NATARAJAN
July 4, 2007
BANK OF RAJASTHAN LTD Vs. SHOBHAGAYA STEELS LTD
August 1, 2007
BANK OF TOKYO MITSUBISHI LIMITED MUMBAI Vs. SPARTEX CERAMICS INDIA LIMITED CHENNAI
April 2, 2007
BANNARI AMMAN MILLS Vs. FENNER INDIA LTD
March 28, 2007
BANNARI AMMAN SUGAR LIMITED Vs. R SAKTHIVEL
September 12, 2007
BANSILAL AND CO Vs. SINGAMESETTY ATEENDROOLOO CHETTYS CHARITIES CHENANI
April 18, 2007
BANUMATHY Vs. GOVT OF TAMIL NADU
December 6, 2007
BAR COUNCIL OF INDIA Vs. SAVEETHA INSTITUTE OF MEDICAL AND TECHNICAL SCIENCES
August 24, 2007
BAR COUNCIL OF INDIA Vs. SAVEETHA INSTITUTE OF MEDICAL AND TECHNICAL SCIENCES
November 16, 2007
BAR COUNCIL OF TAMIL NADU Vs. COMMERCIAL TAX OFFICER ESPLANADE I ASSESSMENT CIRCLE CHENNAI
April 9, 2007
BASANTHMAL JAVAAJI Vs. SHREYA NAS NAHAR
December 7, 2007
BASHA ALIAS SYEED DAWOOD SAHEB AND SHAJAHAN ALIAS SYED MURTHUZA SHAH SAHEB Vs. BABU ALIAS SYED ZAHIRUDDIN
February 19, 2007
BASHEER AHAMED Vs. STATE
July 3, 2007
BATHIRAMMAL Vs. K KALYANASUNDARAM
April 27, 2007
BAVOOLRAJ Vs. STATE OF TAMILNADU
August 22, 2007
BAVOOLRAJ Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 22, 2007
BAYWEST POWER AND ENERGY PRIVATE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2007
BEARDSELL LTD Vs. JOINT COMMISSIONER OF INCOME TAX CHENNAI
April 16, 2007
BEERJATHI BEGAM Vs. STATE
September 25, 2007
BELLAMMA Vs. NAGARATHNAMMA
March 15, 2007
BESANT EDUCATIONAL AND CULTURAL SOCIETY Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
September 25, 2007
BHAGWAN CHAND AND CO Vs. UTTAM CHAND
July 26, 2007
BHAILAL BHAI PATEL Vs. GOVERNMENT OF TAMILNADU
October 17, 2007
BHAKEERATHAN ALIAS EELAVAN Vs. STATE OF TAMIL NADU
September 14, 2007
BHAKTHI CONSTRUCTIONS Vs. A RAMAMURTHI
December 4, 2007
BHAKTHI CONSTRUCTIONS Vs. UNION OF INDIA
December 4, 2007
BHARAT HEAVY ELECTRICALS LTD Vs. GENERAL MANAGER/ENGG AND R D COORDINATION BHARAT HEAVY ELECTRICALS LTD
October 6, 2007
BHARAT HEAVY ELECTRICALS LTD Vs. TAMIL NADU ELECTRICITY BOARD
January 10, 2007
BHARAT KASHAVLAL PATEL ALIAS ARVIND GOHEL Vs. STATE
November 22, 2007
BHARAT PERTOLEUM CORPORATION LTD Vs. SREE VENKATESWARA SERVICE STATION
December 11, 2007
BHARAT PETROLEUM CORPORATION LIMITED Vs. RAJARAJESWARI AGENCY CHENNAI 600 116
September 28, 2007
BHARAT PETROLEUM CORPORATION LTD Vs. BHARATHIYA EMPLOYEESÏ¿½ MAZDOOR SANGH REGD 1720 MDS
November 14, 2007
BHARATH PETROLEUM CORPORATION LTD Vs. PETROLEUM EMPLOYEES UNION
April 13, 2007
BHARATH SHA Vs. STATE OF TAMIL NADU
April 21, 2007
BHARATH STEEL ROLLING MILLS Vs. COMMERCIAL TAX OFFICER
July 19, 2007
BHARATHI Vs. STATE OF TAMIL NADU
November 12, 2007
BHARATHIYAR INDUSTRIAL TRAINING CENTRE Vs. DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING
December 11, 2007
BHASKAR Vs. STATE
April 10, 2007
BHATIA INTERNATIONAL LTD Vs. COMMISSIONER OF CUSTOMS CUSTOMS HOUSE
September 17, 2007
BHAVANI AGENCIES Vs. SECRETARY STATE OF TAMIL NADU CO-OPERATION
November 21, 2007
BHIRAN Vs. PALANIAPPAN
July 13, 2007
BHOOMI BOTTLING GAS COMPANY PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER COMMERCIAL TAXES
September 6, 2007
BHUVANESWARI NAGAR AND V G P SELVA NAGAR WELFARE ASSOCIATION Vs. COMMISSIONER CHENNAI CORPORATION
March 14, 2007
BIG BAGS INTERNATIONAL P LTD Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL RAJAJI SALAI
October 25, 2007
BIJU PAUL Vs. TAMIL NADU MEDICAL COUNCIL
January 29, 2007
BIPIN MEHTA Vs. CHANDRA MOHAN
December 17, 2007
BOARD OF TRUSTEES OF CHENNAI PORT TRUST Vs. IRCON INTERNATIONAL
July 3, 2007
BOARD OF TRUSTEES OF THE PORT OF CHENNAI Vs. X PRESS CONTAINER LINE UK LTD
October 9, 2007
BOARD OF TRUSTEES OF THE PORT OF MADRAS Vs. SHAW WALLACE AND COMPANY LTD
December 6, 2007
BODINAYAKANUR THIRUMALAPURAM NADARGAL URAVINMURAI SCHOOL COMMITTEE Vs. R A LENIN
October 12, 2007
BODINAYAKANUR THIRUMALAPURAM NADARGAL URAVINMURAI SCHOOL COMMITTEE Vs. R SAKTHIVEL
October 12, 2007
BOOJI Vs. CHINNAVAN
June 27, 2007
BOOPATHIRAM Vs. STATE
September 26, 2007
BOOPATHY Vs. STATE OF TAMIL NADU
January 5, 2007
BOSCO Vs. ALEXANDER
July 16, 2007
BOSSA NOVA TEX PVT LTD Vs. COMMISSIONER OF CUSTOMS SEA PORT
September 13, 2007
BPV CLASSIC TEA FACTORY P LTD Vs. CORPORATION BANK COONOOR
June 18, 2007
BRADHAN PACKAGING INDUSTRIES Vs. STATE OF TAMIL NADU
August 18, 2007
BRAMMAGIRI Vs. SIVASUBRAMANIAM
June 20, 2007
BRANCH MANAGER Vs. JOKKIM
December 4, 2007
BRANCH MANAGER Vs. JOKKIM
December 7, 2007
BRANCH MANAGER MS ORIENTAL INSURANCE COMPANY LTD Vs. THARMALINGAM
November 16, 2007
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. ADAIKKAN
November 5, 2007
BRANCH MANAGER NATIONAL INSURANCE CO LTD Vs. NAGAMMAL
June 13, 2007
BRANCH MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. KULANDHAISAMY
November 16, 2007
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. M VENKATESWARI
November 7, 2007
BRANCH MANAGER NEW INDIA ASSURANCE CO LTD Vs. SPECIAL OFFICER, THENI-ALLINAGARAM MUNICIPALITY, THENI
November 7, 2007
BRANCH MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. T SENTHILVELAVAN
December 4, 2007
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. TMT SUBBAMMAL
October 9, 2007
BRANCH MANAGER ORIENTAL INSURANCE CO LTD Vs. K GNANASEKARAN
October 26, 2007
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. SUNDARAMBAL
October 25, 2007
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. R S RUBIN PRABHU DASS
October 24, 2007
BRANCH MANAGER THE ORIENTAL INSURANCE CO LTD Vs. KARTHIKESAN
July 21, 2007
BRANCH MANAGER THE ORIENTAL INSURANCE COMPANY LIMITED Vs. M PALANISELVAM
November 2, 2007
BRANCH MANAGER THE TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD Vs. P KUPPUSWAMY
February 27, 2007
BRANCH MANAGER THE UNITED INDIA INSURANCE COMPANY LIMITED Vs. GANESAMOORTHY
October 30, 2007
BRANCH MANAGER UII COMPANY LTD Vs. THANGARAJ
December 4, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. KULANDAIVEL
October 24, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. SIVAMANI
October 22, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD Vs. S THIYAGARAJAN
November 26, 2007
BRANCH MANAGER UNITED INDIA INSURANCE CO LTD , DINDIGUL Vs. V MADANAGOPAL
October 24, 2007
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED Vs. MOHAMATHA
November 12, 2007
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LIMITED, TUTICORIN BRANCH Vs. MURUGESAN
November 12, 2007
BRANCH MANAGER UNITED INDIA INSURANCE COMPANY LTD Vs. MARIYAPPAN
December 7, 2007
BRANCH MANAGER, ORIENTAL INSURANCE CO Vs. RAJUMANI AND ORS
November 22, 2007
BRANCH MANAGER, ORIENTAL INSURANCE CO , LTD Vs. SEETHALAKSHMI
October 25, 2007
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. BRANCH MANAGER, NEW INDIA ASSURANCE CO , LTD
October 24, 2007
BRANCH MANAGER, ORIENTAL INSURANCE CO LTD Vs. P RENGASAMY
October 9, 2007
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. PINNAVANAM AND ORS
November 20, 2007
BRANCH MANAGER, ORIENTAL INSURANCE COMPANY LIMITED Vs. K J RAVICHANDRARAJA
February 2, 2007
BRANCH MANAGER, THE NEW INDIA ASSURANCE COMPANY LTD. Vs. MOHAMMED FATHIMA
December 18, 2007
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LIMITED Vs. L NACHIYAPPAN
October 30, 2007
BRANCH MANAGER,ORIENTAL INSURANCE COMPANY LTD Vs. A SELVAMATHI
November 16, 2007
BRIGADIER CHAITANYA PRAKASH Vs. H OMKARAPPA
April 11, 2007
BROOKE BOND LIPTON INDIA LIMITED Vs. GIRNAR EXPORTS
October 12, 2007
BUDDHANESAN SUNDARARAJ Vs. DIRECTOR OF MEDICAL AND RURAL HEALTH SERVICES
January 29, 2007
BUILT TECH DESIGNS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
August 20, 2007
BURN STANDARD CO LTD Vs. UNION OF INDIA
September 7, 2007
BUTTUKAN ALIAS KANDAN Vs. STATE OF TAMIL NADU
April 17, 2007
BYRAGI MUTT SRI VENKATESA PERUMAL TEMPLE Vs. INDIRANI AMMAL
June 4, 2007
C ANGAMMAL ALIAS JAYA Vs. A BALASUBRAMANIAM
July 21, 2007
C ARIVAZHAGAN Vs. STATE OF TAMIL NADU
April 10, 2007
C AUGUSTINE JACOB Vs. UNION OF INDIA
July 17, 2007
C B MUTHUSAMY CHETTIAR AND COMPANY Vs. A SUNDAR RAJ
June 7, 2007
C BALASUBRAMANI Vs. UNION OF INDIA
February 5, 2007
C BALU Vs. B KAVITHA
November 13, 2007
C BALU Vs. B SELVARANI
November 13, 2007
C BANUMATHI Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DEPT
November 28, 2007
C C ELIAMMA Vs. STATE OF TAMIL NADU
March 12, 2007
C C INDIA PVT LTD Vs. AVASTRA DESIGN STUDIO
September 19, 2007
C C INDIA PVT LTD Vs. AVASTRA DESIGN STUDIO
April 20, 2007
C D RAMALINGAM Vs. DISTRICT COLLECTOR
January 2, 2007
C DAMODARASAMY Vs. GOVERNMENT OF INDIA
January 12, 2007
C GANAPATHY Vs. DIRECTOR GENERAL OF POLICE TAMIL NADU
August 27, 2007
C GOPALAKRISHNAN Vs. GENERAL MANAGER ADMINISTRATION TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM LIMITED
September 19, 2007
C GOPALAN Vs. STATE OF TAMIL NADU
October 29, 2007
C GOVINDA RAJ Vs. REVENUE DIVISIONAL OFFICER HOSUR KRISHAGIRI
September 4, 2007
C GOVINDARAJAN Vs. GOVERNMENT OF TAMIL NADU
April 27, 2007
C GUNASEKARAN Vs. DISTRICT REVENUE OFFICER
November 12, 2007
C GUNASEKARAN Vs. DISTRICT REVENUE OFFICER
November 15, 2007
C GURUNATHAN Vs. M LAKSHMIPRABHA
November 13, 2007
C GURUSAMY Vs. A VEERIAH
September 19, 2007
C H V APPA RAO Vs. A R K FILM ENTERPRISES
July 10, 2007
C ILANGARVANNAN Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT WATER RESOURCES ORGANISATION R M S COMPLEX TRICHY ROAD NAMAKKAL
February 20, 2007
C J M AROCKIARAJ Vs. M RAJENDRAN
October 25, 2007
C JAGADEESAN Vs. C KISHTAN
January 24, 2007
C JAPAMANI Vs. GOVERNMENT OF INDIA
February 20, 2007
C JEYAPRAKASH Vs. COMMISSIONER, SIVAKASI MUNICIPALITY
September 6, 2007
C K CHINNASAMY Vs. STATE OF TAMIL NADU
July 6, 2007
C K RAVINDARAN Vs. NEW HORIZON SUGAR MILLS LIMITED
March 6, 2007
C KAMAKALA Vs. CHAIRMAN AND MANAGING DIRECTOR BHARAT SANCHAR NIGAM LTD
August 29, 2007
C KANAGASABAPATHY Vs. DIRECTOR OF TOWN PANCHAYAT
December 7, 2007
C KARUNANITHI ALIAS SALAK Vs. STATE
August 28, 2007
C KATHIRVELU Vs. D THILLAIRAJ
July 13, 2007
C KRISHNA AND CO Vs. J VIJAYALAKSHMI
August 10, 2007
C KRISHNAN Vs. STATE OF TAMIL NADU
September 3, 2007
C KUPPUSAMY Vs. CHIEF ELECTION COMMISSIONER
June 13, 2007
C KUPPUSWAMY Vs. SECRETARY TAMIL NADU CONSTRUCTION WORKERS WELFARE BOARD
September 10, 2007
C KUPPUSWAMY Vs. D HARIKRISHNAN
September 10, 2007
C LAKSHMI NARAIN Vs. GOVERNMENT OF TAMIL NADU
July 13, 2007
C LOGANATHAN Vs. NALLATHAMBI
March 28, 2007
C LOGANATHAN Vs. CHENNAI METROPOLITAN DEV AUTHORITY
December 5, 2007
C MANGAYARKARASI Vs. ADDITIONAL DIRECTOR OF SURVEY AND LAND RECORDS
November 5, 2007
C MANI Vs. REVENUE DIVISIONAL OFFICER TIRCHENGODU DIVISION TIRCHENGODU NAMAKKAL DISTRICT
September 10, 2007
C MANIVASAGAM Vs. R JAGANATHAN
June 9, 2007
C MARIA ARUL REX Vs. STATE OF TAMIL NADU
July 10, 2007
C MOTHI SINGH Vs. STATE
March 8, 2007
C MUGESH Vs. DISTRICT COLLECTOR THUTHOOKKUDI
July 17, 2007
C MUNIAPPAN Vs. STATE
December 6, 2007
C MURUGESAN Vs. VIJAYALAKSHMI
February 23, 2007
C MUTHUKRISHNAN Vs. C RAJU
August 1, 2007
C MUTHUKRISHNAN Vs. COMMISSIONER MATHURANTHAGAM MUNICIPALITY MATHURANTHAGAM
March 12, 2007
C N RAMAN Vs. STATE OF TAMIL NADU
March 21, 2007
C NATARAJAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
December 17, 2007
C PALANI Vs. ASSISTANT ENGINEER CENTRAL ELECTRICITY DISTRIBUTION CIRCLE
March 28, 2007
C PANDIAN Vs. DIRECTOR KALAKSHETRA FOUNDETION
June 29, 2007
C PARAMASIVAM Vs. DIRECTOR GENERAL OF POLICE
December 14, 2007
C PARTHIBAN Vs. K MEENA
January 20, 2007
C PREMA Vs. STATE OF TAMILNADU
December 5, 2007
C R DEVANAND Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD CHAIRMAN AND MANAGING DIRECTOR AND SPECIAL DEPUTY TAHSILDAR
July 10, 2007
C R JOTHI MALLIKA Vs. PAULIAN
March 27, 2007
C R NATARAJAN Vs. DEAN, R M HOSPITAL
October 3, 2007
C R PALANIDOSS ALIAS PALANI BALA­SUBRAMANIAM Vs. COMMISSIONER HINDU RELIGIOUS
July 12, 2007
C RAJAVEL Vs. PERIYASAMY
June 27, 2007
C RAM MOHAN Vs. GOVERNMENT OF TAMIL NADU
March 27, 2007
C RAMAMURTHY Vs. CUDDALORE MUNICIPALITY
September 6, 2007
C RATHINASAMY Vs. STATE BANK OF INDIA
January 29, 2007
C RAVEENDRAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT CHENNAI
January 20, 2007
C REKHA Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
March 22, 2007
C RUKMANGATHAN Vs. TAMIL NADU ELECTRICITY BOARD
April 25, 2007
C S ARUMUGAM Vs. K S VENKATESWARAN
August 8, 2007
C S I DIOCESE OF KANNIYAKUMARI Vs. G SAM EDWIN RAJ
November 7, 2007
C SAKTHIVEL Vs. COMMISSIONER KOVILPATTI MUNICIPALITY NEW ROAD KOVILPATTI
October 25, 2007
C SALETH MARY Vs. STATE OF TAMIL NADU
February 20, 2007
C SATHISH KUMAR Vs. COMMISSIONER HINDU RELIGIOUS
February 5, 2007
C SOMASUNDARAM Vs. DISTRICT FOREST OFFICER COIMBATORE DIVISION
August 8, 2007
C SUBBIAH AND; CHINNAYEE Vs. C MEENAKSHI
August 3, 2007
C SUDHARSANAN Vs. STATE OF TAMIL NADU
February 16, 2007
C THIRUPATHI Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND STATE OF TAMIL NADU
November 20, 2007
C V BALASUBRAMANE Vs. COMMISSIONER CHENNAI CORPORATION
January 5, 2007
C V RAMAKRISHAN Vs. DR V RAMAKRISHNA RAO AND ORS
March 23, 2007
C V SANKAR Vs. JOINT SECRETARY CENTRAL BOARD
November 29, 2007
C VASANTHAVENI Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU HOUSING BOARD
April 20, 2007
C VELAYUTHAM Vs. STATE OF TAMIL NADU
January 2, 2007
C VIJAYAKUMARAN Vs. TAMILNADU STATE TRANSPORT CORPORATION MADURAI DIVISION III
June 27, 2007
C VIJAYALAKSHMI Vs. DISTRICT COLLECTOR PUDUKOTTAI
November 21, 2007
C. KUPPUSAMY Vs. CHIEF ELECTION COMMISSIONER AND OTHERS
June 6, 2007
C. MANICKAM CHETTY Vs. DEPUTY COMMERCIAL TAX OFFICER
August 9, 2007
CAIRN ENERGY INDIA LIMITED ANNA SALAI CHENNAI Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE I CHENNAI
March 14, 2007
CANARA BANK Vs. R RADHAKRISHNAN NO 34 NORTH MADA STREET MADRAS
September 7, 2007
CANARA BANK ASSET RECOVERY MANAGEMENT BRANCH Vs. COROMANDEL INDAG PRODUCTS
October 5, 2007
CANARA BANK HAVING ITS HEAD OFFICE AT NO 112 J C ROAD BANGALORE 560 002 AND ALSO HAVING ZONAL OFFICE AT NO 770 A ANNA SALAI CHENNAI 2 Vs. MUSIC WORLD ENTERTAINMENT LTD
June 5, 2007
CAPT D KARUNAKAR Vs. A C VISWANATHAN
April 12, 2007
CAPT D KARUNAKAR DIRECTOR M/S MANITO ELECTRONICS PVT LTD Vs. TAMILNADU NEWS PRINT AND PAPERS LTD
April 12, 2007
CAPTAIN DR R BELLIE Vs. SUB REGISTAR SULUR
March 30, 2007
CARDAMOM PLANTERS UNION HIGHER SECONDARY SCHOOL Vs. S CHELLAM CHIEF EDUCATIONAL OFFICER THENI
August 22, 2007
CARREFOUR Vs. V SUBBURAMAN
April 18, 2007
CASA GRANDE PRIVATE LIMITED Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 23, 2007
CASTROL INDIA LTD Vs. STATE OF TAMIL NADU
August 30, 2007
CELINE PUSHPARAJ Vs. FEFFI BAI
July 13, 2007
CENTRAL BANK OF INDIA STAFF UNION CHENNAI Vs. CENTRAL BANK OF INDIA
April 4, 2007
CENTRAL TOBACCO RESEARCH INSTITUTE RESEARCH STATION Vs. REGIONAL PROVIDENT FUND COMMISSIONER
August 29, 2007
CENTRAL WAREHOUSING CORPORATION Vs. A S A TRANSPORT
December 11, 2007
CENTRE FOR ENTREPRENEURSHIP DEVELOPMENT (TAMIL NADU), M LAKSHMANAN Vs. MADURAI KAMARAJ UNIVERSITY
June 25, 2007
CENTRE FOR SOCIAL AND ECONOMIC JUSTICE Vs. UNION OF INDIA
September 3, 2007
CHAIRMAN AND MANAGING DIRECTOR Vs. R KANAGASUNDARAM
November 6, 2007
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED Vs. L HELEN
November 29, 2007
CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU CIVIL SUPPLIES CORPORATION LTD Vs. JAGADEESH EXPORTS
April 16, 2007
CHAIRMAN PANDYAN GRAMA BANK VIRUDHUNAGAR Vs. PANDYAN GRAMA BANK EMPLOYEES ASSOCIATION VIRUDHUNAGAR
July 26, 2007
CHAIRMAN PONDICHERRY ENGINEERING COLLEGE Vs. C VAITHIYANATHAN
April 11, 2007
CHAIRMAN TAMIL NADU ELECTRICITY BOARD Vs. ARAYEE
December 20, 2007
CHAIRMAN TAMIL NADU ELECTRICITY BOARD CHENNAI Vs. P THULASIMANI
March 21, 2007
CHAIRMAN TAMIL NADU ELECTRICITY BOARD MADRAS Vs. LALITHA
November 23, 2007
CHAIRMAN TAMILNADU HOUSING BOARD Vs. P KARUPPA KONAR
October 4, 2007
CHAIRMAN TUTICORIN PORT TRUST Vs. TUTICORIN PORT DEMOCRATIC STAFF UNION
November 5, 2007
CHAIRMAN UNION BANK OF INDIA Vs. ALL INDIA UNION BANK OFFICERS FEDERATION REGISTERED
October 30, 2007
CHAMUNDEESWARI Vs. COMMERCIAL TAX OFFICER
January 5, 2007
CHANDRA Vs. STATE OF TAMILNADU
November 20, 2007
CHANDRA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE SALEM
November 20, 2007
CHANDRA TEXTILES LTD Vs. STATE OF TAMIL NADU
August 7, 2007
CHANDRAKANT N TOLIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 11, 2007
CHANDRAKUMAR THOMAS Vs. GOVERNMENT OF TAMIL NADU
October 1, 2007
CHANDRAKUMAR THOMAS Vs. GOVERNMENT OF TAMIL NADU
December 7, 2007
CHANDRAMATHI W/O DEILSON Vs. STATE
July 9, 2007
CHANDRAN Vs. STATE
January 18, 2007
CHANDRAN Vs. STATE
February 1, 2007
CHANDRAN Vs. STATE
November 14, 2007
CHANDRASEKARAN Vs. STATE
July 23, 2007
CHANDRASEKARAN Vs. INSPECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
March 15, 2007
CHANDRU Vs. COMMISSIONER OF POLICE AND STATE OF TAMIL NADU REP BY ITS SECRETARY TO GOVERNMENT, GOVT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
March 21, 2007
CHANDRU ALIAS CHANDRASEKAR Vs. COMMISSIONER OF POLICE GREATER CHENNAI CHENNAI
November 21, 2007
CHARLES BALASUNDARAM G Vs. DEPUTY GENERAL MANAGER PONDICHERY AGRO SERVICE AND INDUSTRIES CORPORTATION LTD
January 9, 2007
CHARLES DAVID Vs. UNION OF INDIA
October 11, 2007
CHARLES LEO Vs. STATE
April 13, 2007
CHEBROLU THAYARAMMA (DECEASED) Vs. SOUTH INDIA EDUCATIONAL TRUST REP BY ITS SECRETARY, L DAYALAN AND CORPORATION OF MADRAS
September 3, 2007
CHELLAIAH Vs. STATE
June 25, 2007
CHELLAMUTHU Vs. KRISHNAN
April 11, 2007
CHELLATURAI Vs. STATE
March 9, 2007
CHEMFAB AND ALKALIS LIMITED GNANANDHA PLACE Vs. DISTRICT MAGISTRATE CUM DISTRICT COLLECTOR OFFICE OF THE DISTRICT MAGISTRATE PONDICHERRY
June 11, 2007
CHEMMALAR Vs. STATE OF TAMILNADU
November 16, 2007
CHENDUR TEX Vs. M SUNDARAMOORTHY
September 10, 2007
CHENNAI CONTAINER TERMINAL PVT LTD Vs. UNION OF INDIA
June 15, 2007
CHENNAI CONTAINER TERMINAL PVT LTD ROYAPURAM CHENNAI Vs. UNION OF INDIA
March 9, 2007
CHENNAI DOCK LABOUR BOARD Vs. FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER
November 16, 2007
CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY CMDA Vs. CASA GRANDE PVT LTD
September 6, 2007
CHENNAI PORT TRUST Vs. REGIONAL CENTRAL APPRENTICESHIP ADVISER
February 16, 2007
CHENNAI PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL CHENNAI
March 1, 2007
CHENNAMMAL Vs. DISTRICT SUPERINTENDENT OF POLICE
August 27, 2007
CHENNIMALAIGOUNDER Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE KANGAYAM ERODE DISTRICT
July 23, 2007
CHENRAYAN Vs. STATE
July 21, 2007
CHENRAYAR PERUMAL TEMPLE Vs. DISTRICT COLLECTOR
February 1, 2007
CHERAN HOLDINGS PVT LTD Vs. HOME SECRETARY GOVT OF TAMIL NADU CHENNAI
February 22, 2007
CHEVRO LEATHER MANUFACTURERS Vs. COMMERCIAL TAX OFFICER
February 27, 2007
CHIDAMBARA KANNAN Vs. STATE
June 29, 2007
CHIDAMBARA UDAYAR Vs. MANICKA UDAYAR
February 26, 2007
CHIDAMBARAM Vs. STATE
July 23, 2007
CHIEF ENGINEER Vs. GAMMON INDIA LTD
December 7, 2007
CHIEF ENGINEER (H) GENERAL AND SUPERINTENDENT ENGINEER (H) Vs. SAI SURAJ CONSTRUCTION PVT LTD
June 9, 2007
CHIEF ENGINEER PERSONNEL Vs. ASSITANT EXECUTIVE ENGINEER O AND M
September 3, 2007
CHIEF ENGINEER PERSONNEL TAMIL NADU ELECTRICITY BOARD Vs. PRESIDING OFFICER LABOUR COURT
March 20, 2007
CHIEF ENGINEER, TAMIL NADU ELECTRICITY BOARD AND ASSISTANT EXECUTIVE ENGINEER, TAMIL NADU ELECTRICITY BOARD Vs. M PANDI
April 27, 2007
CHIEF ENGINEER/DISTRIBUTION TAMIL NADU ELECTRICITY BOARD GANDHI NAGAR VELLORE Vs. GOVINDAKRISHNAN
September 20, 2007
CHIEF EXECUTIVE OFFICER Vs. P VENKATARAMAN
September 17, 2007
CHINNA GOUNDAR Vs. ETTAYAMMAL
July 30, 2007
CHINNA KARUPPA NAICKER Vs. V KARUPPA NAICKER
February 9, 2007
CHINNA PILLAI Vs. A NOORJAHAN
February 13, 2007
CHINNA POOJARI Vs. K RAMSAMI
April 4, 2007
CHINNADURAI Vs. STATE
September 28, 2007
CHINNAI YELLAMANDA CHETTY ANJANEYALU CHETTY CHARITIES Vs. STATE OF TAMIL NADU
April 11, 2007
CHINNAIYAPILLAI Vs. SELVAGANESHRAJA
June 6, 2007
CHINNAMMAL Vs. MANICKAM ALIAS SELLAPPAN
January 3, 2007
CHINNAMMAL Vs. SUBRAMANIAN
April 18, 2007
CHINNAPAIYAN ALIAS CHINNATHAMBI Vs. STATE
August 2, 2007
CHINNAPILLAI Vs. STATE OF TAMILNADU
September 18, 2007
CHINNARAJ ALIAS R PADMABAN Vs. RAVEENDRAN ALIAS RAVI
September 27, 2007
CHINNASAMY Vs. SUBRAMANIA GOUNDER
August 3, 2007
CHINNASAMY Vs. STATE
August 3, 2007
CHINNATHAI W/O SOLAIAPPA THEVAR Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND SECRETARY TO GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT
August 18, 2007
CHINNATHAMBI Vs. STATE OF TAMIL NADU
November 20, 2007
CHINNAVAN ALIAS SARAVANAN Vs. STATE
December 19, 2007
CHINNAYAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
December 6, 2007
CHINNAYAN Vs. STATE GOVERNMENT
December 6, 2007
CHINTADRIPET MIDDLE SCHOOL 51 GURUVAPPA CHETTY STREET CHINTADRIPET CHENNAI Vs. GOVERNMENT OF TAMIL NADU
December 13, 2007
CHIRANJEEVI WIND ENERGY LTD Vs. CENTRE FOR WIND ENERGY TECHNOLOGY VELACHERRY
November 21, 2007
CHITHRAIVELU Vs. STATE OF TAMIL NADU
January 8, 2007
CHITRA CHOCKALINGAM, DEEPA CHOCKALINGAM AND ESKEYEE MEDICAL FOUNDATION PVT LTD Vs. DEVAKI HOSPITALS PVT LIMITED
June 7, 2007
CHITRA CONSTRUCTIONS P LTD Vs. STATE OF TAMIL NADU
January 3, 2007
CHITRAHAR TRADERS Vs. COMMISSIONER OF COMMERCIAL TAXES CHEPAUK CHENNAI
March 17, 2007
CHITRAPANDI Vs. JANAKARAJ
November 23, 2007
CHITTY BABU Vs. STATE OF TAMIL NADU
April 11, 2007
CHOKKAPPAN Vs. SUBRAMANI
June 15, 2007
CHOPARD BUILDERS (P) LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
September 17, 2007
CHOWDA REDDY Vs. CHOWDAPPA
February 6, 2007
CHRISTIAN MEDICAL COLLEGE Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE EXAMINATION
September 25, 2007
CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION Vs. PERMANENT COMMITTEE FOR THE CONDUCT OF COMMON ENTRANCE EXAMINATION IN PRIVATE COLLEGES
February 13, 2007
CHRISTIAN VELLALAR SANGAM PALAYAMKOTTAI THIRUNELVELI Vs. JAYANTH RHENIUS
August 22, 2007
CHURCH OF SOUTH INDIA TRUST ASSOCIATION TIRUCHIRAPALLI THANJAVUR DIOCESAN COUNCIL Vs. KOVIL PILLAI
June 7, 2007
CIT Vs. MEENAKSHI NARAYANAN INVESTMENTS (P) LTD
July 13, 2007
CIT Vs. D B FINANCE (P) LTD
December 12, 2007
CIT Vs. SMT A E SAROJINI
March 5, 2007
CIT Vs. FUNSKOOL (INDIA) LTD
April 23, 2007
CIT Vs. ASHOK LEYLAND LTD
March 21, 2007
CIT Vs. ADYAR GATE HOTEL LTD
June 21, 2007
CIT Vs. FENNER (INDIA) LTD
January 22, 2007
CIT Vs. SARAVANA SPINNING MILLS P. LTD
January 18, 2007
CIT Vs. GIZA IMPEX P. LTD
June 15, 2007
CIT-II Vs. B JAYALAKSHMI
June 13, 2007
CLARA ABRAHAM MATHEW Vs. T HARENDRANATH
January 5, 2007
COCHIN CHEMICALS AND RUBBER PRODUCTS ERUMBUKKADU Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL SINGARAVELAR MALIGAI CHENNAI 1
September 19, 2007
COIMBATORE DISTRICT BANIAN LABOURS PROGRESSIVE UNION Vs. R SUGUNA DEVI
August 7, 2007
COIMBATORE PIONEER MILLS LIMITED Vs. COMMERCIAL TAX OFFICER
March 23, 2007
COIMBATORE STOCK EXCHANGE LTD Vs. ASSOCIATED SECURITIES LTD
June 6, 2007
COLLECTOR OF PERIYAR DISTRICT AT ERODE Vs. P RANGASAMY
April 3, 2007
COLOUR SENSE Vs. COMMERCIAL TAX OFFICER
June 27, 2007
COMMERCIAL TAX OFFICER Vs. K.H. SHOES LIMITED
September 12, 2007
COMMERCIAL TAX OFFICER Vs. STATE INDUSTRIES PROMOTION
March 13, 2007
COMMISSIONER Vs. P RAMAN
September 26, 2007
COMMISSIONER AND SECRETARY TO GOVERNMENT Vs. G VASANTHA
November 13, 2007
COMMISSIONER COIMBATORE CITY MUNICIPAL CORPORATION Vs. NANCO RUBBERS AND PLASTICS P LTD
April 20, 2007
COMMISSIONER CORPORATION OF CHENNAI Vs. KALA ALIAS KRIBAVATHY
October 31, 2007
COMMISSIONER CORPORATION OF CHENNAI RIPON BUILDINGS CHENNAI Vs. BUDHMAL JAIN
June 14, 2007
COMMISSIONER CORPORATION OF CHENNAI RIPPON BUILDINGS CHENNAI 3 Vs. CORPORATION LABOUR UNION REG NO 2601
July 10, 2007
COMMISSIONER CORPORATION OF MADRAS Vs. KISHORE BAJAJ
March 22, 2007
COMMISSIONER EDAPADI MUNICIPALITY DISTRICT Vs. JOINT COMMISSIONER OF LABOUR
September 10, 2007
COMMISSIONER GOBICHETTIPALAYAM MUNICIPALITY Vs. M M RAJARAM
February 1, 2007
COMMISSIONER H R AND C E ADMN DEPARTMENT Vs. MUTHIYALPET VILLAGE BALIJA COMMUNITY
January 8, 2007
COMMISSIONER HR AND CE ADMN DEPARTMENT Vs. HINDU TEMPLE KAZHAAM NGO A COLONY JAWAHAR NAGAR TIRUNELVELI
August 28, 2007
COMMISSIONER OF C EX , CHENNAI Vs. CARBORUNDUM UNIVERSAL LTD
October 26, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. RAJALAKSHMI TEXTILE PROCESSORS P LTD
September 27, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. MARIS SPINNERS LIMITED
November 1, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. MANJULA TEXTILE PROCESSORS P LTD
November 1, 2007
COMMISSIONER OF CENTRAL EXCISE Vs. ITC LIMITED PACKAGING AND PRINTING LTD
November 1, 2007
COMMISSIONER OF CENTRAL EXCISE CHENNAI Vs. SARALEE HOUSEHOLD AND BODYCARE INDIA P LTD
June 8, 2007
COMMISSIONER OF CUS (IMPORTS), CHENNAI Vs. JAKARIYA & SONS
December 13, 2007
COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE Vs. OFFICIAL LIQUIDATOR
February 27, 2007
COMMISSIONER OF CUSTOMS EXPORTS CUSTOM HOUSE Vs. JRAJ EXPORTS P LTD
July 21, 2007
COMMISSIONER OF GIFT TAX TAMILNADU II MADRAS Vs. SARADA NEDUNGADI
January 22, 2007
COMMISSIONER OF INCOME TAX Vs. RAMAKRISHNA MILLS LIMITED
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. SILICAL METALLURGIC LIMITED
October 4, 2007
COMMISSIONER OF INCOME TAX Vs. THIRU AROORAN SUGARS LTD
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. OBLI GRANITES
October 3, 2007
COMMISSIONER OF INCOME TAX Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
January 29, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD
February 19, 2007
COMMISSIONER OF INCOME TAX Vs. EWS FINANCE AND INVESTMENTS LTD
October 23, 2007
COMMISSIONER OF INCOME TAX Vs. KOVAI MARUTHI PAPER AND BOARD P LTD
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. RANGANATHAR AND CO
August 6, 2007
COMMISSIONER OF INCOME TAX Vs. P S MANI
August 10, 2007
COMMISSIONER OF INCOME TAX Vs. K RAJAPANDIAN
August 13, 2007
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED ELECTRICAL AGENCIES
August 16, 2007
COMMISSIONER OF INCOME TAX Vs. S A S ENTERPRISES
August 16, 2007
COMMISSIONER OF INCOME TAX Vs. IMPERIAL GRANITE P LTD
August 16, 2007
COMMISSIONER OF INCOME TAX Vs. LUCAS TVS LTD
August 28, 2007
COMMISSIONER OF INCOME TAX Vs. R R K GRANITES
August 29, 2007
COMMISSIONER OF INCOME TAX Vs. PALANI ANDAVAR COTTON AND SYNTHETIC SPINNERS LIMITED
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. TUBE INVESTMENTS OF INDIA LTD
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. INDIAN OCEAN GARNET SANDS COMPANY P LTD
January 2, 2007
COMMISSIONER OF INCOME TAX Vs. NEPC TEXTILES LTD
January 2, 2007
COMMISSIONER OF INCOME TAX Vs. TRACTORS AND FARM EQUIPMENT LTD
August 27, 2007
COMMISSIONER OF INCOME TAX Vs. R RAJINIKANTH
January 2, 2007
COMMISSIONER OF INCOME TAX Vs. ANNAMALAI FINANCE LIMITED
September 4, 2007
COMMISSIONER OF INCOME TAX Vs. GOBI TEXTILES LIMITED
September 4, 2007
COMMISSIONER OF INCOME TAX Vs. CHOLOMANDALAM INVESTEMNT AND FINANCE CO LTD
October 31, 2007
COMMISSIONER OF INCOME TAX Vs. SHARADHA INDUSTRIES
March 5, 2007
COMMISSIONER OF INCOME TAX Vs. PREMIER POLYTRONICS LTD
November 6, 2007
COMMISSIONER OF INCOME TAX Vs. NICCO UCO ALLIANCE CREDIT LTD
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. VIJAYAKUMAR NAHAR
June 4, 2007
COMMISSIONER OF INCOME TAX Vs. VINBROS AND COMPANY
November 29, 2007
COMMISSIONER OF INCOME TAX Vs. KAMY SOFTWARE SOLUTIONS P LTD
December 4, 2007
COMMISSIONER OF INCOME TAX Vs. KAILASH TRIPLE STERLIZED WATER CHENNAI PRIVATE LIMITED
November 13, 2007
COMMISSIONER OF INCOME TAX Vs. ISKRAEMECO SEAHORSE LTD
April 23, 2007
COMMISSIONER OF INCOME TAX Vs. R M PATEL
April 18, 2007
COMMISSIONER OF INCOME TAX Vs. JAGATH ENTERPRISES (P) LTD
March 5, 2007
COMMISSIONER OF INCOME TAX Vs. RANE BRAKE LININGS LTD
October 1, 2007
COMMISSIONER OF INCOME TAX Vs. MACMILLAN INDIA LTD.
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. ELGI FINANCE LTD
June 4, 2007
COMMISSIONER OF INCOME TAX Vs. S. MOHAMMAD DHURABUDEEN
July 11, 2007
COMMISSIONER OF INCOME TAX Vs. MEENAKSHI NARAYANAN INVESTMENTS (P) LTD.
July 13, 2007
COMMISSIONER OF INCOME TAX Vs. SHASENAN M PARPAI
April 17, 2007
COMMISSIONER OF INCOME TAX Vs. K RAMASAMY
March 26, 2007
COMMISSIONER OF INCOME TAX Vs. AIRCEL LIMITED
March 13, 2007
COMMISSIONER OF INCOME TAX Vs. KONGARAR SPINNERS LTD
March 5, 2007
COMMISSIONER OF INCOME TAX Vs. VIJAY SHANTHI FINANCE LTD
March 5, 2007
COMMISSIONER OF INCOME TAX Vs. MSK CONSTRUCTIONS PVT LTD
March 5, 2007
COMMISSIONER OF INCOME TAX Vs. ASHOK LEYLAND LTD
February 26, 2007
COMMISSIONER OF INCOME TAX Vs. M.P. PURUSHOTHAMAN
June 7, 2007
COMMISSIONER OF INCOME TAX Vs. SHAKTHI KNITTING LIMITED
November 21, 2007
COMMISSIONER OF INCOME TAX Vs. S R ASSOCIATES
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. INDIA PISTONS LIMITED
February 6, 2007
COMMISSIONER OF INCOME TAX Vs. WELL TRUST INVESTMENTS
August 28, 2007
COMMISSIONER OF INCOME TAX Vs. RAJARATHNA MILLS LTD
January 22, 2007
COMMISSIONER OF INCOME TAX Vs. JAYASAKTHI BENEFIT FUND LIMITED
December 18, 2007
COMMISSIONER OF INCOME TAX Vs. INCOME TAX SETTLEMENT COMMISSION
December 10, 2007
COMMISSIONER OF INCOME TAX Vs. SALZER ELECTRONICS LTD
July 3, 2007
COMMISSIONER OF INCOME TAX CENT CIRCLE III CHENNAI Vs. S PALANIVEL
February 13, 2007
COMMISSIONER OF INCOME TAX CENT I CHENNAI Vs. K SENTHILNATHAN
February 7, 2007
COMMISSIONER OF INCOME TAX CENTRAL CIRCLE III CHENNAI Vs. NEOTECH COMPANY FIRM
February 7, 2007
COMMISSIONER OF INCOME TAX CHANNAI Vs. TARAPORE AND CO
December 3, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. UNION COMPANY MOTORS LIMITED CHENNAI
February 13, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SUNDARAM FINANCE LIMITED CHENNAI
February 13, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. VINBROS AND COMPANY NO 23 ROMAIN ROLLAND STREET PONDICHERRY
October 29, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TRACTORS AND FARMS EQUIPMENTS LTD
February 6, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. ROTORK CONTROLS INDIA LTD
February 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TTK PHARMA LIMITED CHENNAI
January 31, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. GLAMOUR SAREE MUSUEM
October 1, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SURANA METALS AND STEELS I LTD
January 22, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. B TIBURTIUS 18 R K NAGAR II CROSS ST THIRUVANMIYUR CHENNAI
September 18, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. BRILLIANT TUTORIALS PVT LTD
January 29, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SURESH B MEHTA
January 24, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. DEVRAJ NENSEE AND CO CHENNAI
September 4, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. EWS FINANCE AND INVESTMENTS LTD
September 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SECIT SPA SOCIETA ECOLOGICA ILALIANA INDIA PROJECT OFFICE
August 29, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SHRIRAM TRANSPORT FINANCE CO LTD
July 17, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CAFCO SYNDICATE SHIPPING CO CHENNAI
July 23, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. Y K SHOJI STONE INDO P LTD
July 25, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SAPTHAGIRI TRADERS LTD
July 11, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. T M ABDUL AZEEZ AND CO NO 17 ANDERSON STREET CHENNAI 600 001
July 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SOUTHERN PETROCHEMICAL INDUSTRIES CORPN LTD
July 13, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TRISHUL INVESTMENTS LTD
July 12, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SUN T V LTD
February 28, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
February 27, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. S S KALADEVI
February 26, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHEMICALS AND PLASTICS INDIA LTD
February 26, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SOUTH INDIA CORPORATION AGENCIES LIMITED CHENNAI
February 26, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SUPERSTAR MUSIC
February 26, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. C MALATHY
February 26, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. MANGAL TIRTH ESTATES LTD
November 29, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CARBORANDUM UNIVERSAL LTD
December 4, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAMILNADU INDUSTRIAL DEVELOPMENT CORPORATION LTD
November 28, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. BILAHARI ENTERPRISES PVT LTD
November 27, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. T A KRISHNASWAMY
November 27, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. GANESAN BUILDERS LTD
June 14, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. GIZA IMPEX P LTD
June 15, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SAK SOFT LTD
June 13, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. YAK GRANITE INDUSTRIES P LTD
June 18, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. ASMA EXPORTS
June 20, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. VELLORE ELECTRIC CORPORATION LTD
June 18, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CAPLIN POINT LABORATORIES LTD
June 19, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TVS LEAN LOGISTICS LTD
June 27, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. INDIA NIPPON ELECTRICALS LTD
June 21, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. ADYAR GATE HOTEL LTD
June 21, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. ELECTRO POLYCHEM LTD
June 21, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. RANE MADRAS LTD
June 22, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. FAIZAN SHOES PVT LTD
June 22, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. VISWAPRIYA FINANCIAL SERVICES AND SECURITIES LTD
June 22, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. TAJ BOREWELLS VIRUDHUNAGAR
April 2, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. HEERA FINANCIAL SERVICES LTD
June 8, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. SABENA DETERGENTS PRIVATE LTD
June 7, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. A V THOMAS EXPORTS LTD
June 8, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. UCAL FUEL SYSTEMS LTD
June 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHEMPLAST SANMAR LTD
June 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. A K DAGA
June 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. CHOLAMANDALAM INV AND FINANCE CO LTD DATE HOUSE 2 NSC BOSE ROAD CHENNAI 600 001
June 6, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. NEW AMBADI INVESTMENTS PVT LTD
July 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI Vs. INTEGRATED FINANCE CO LTD
July 5, 2007
COMMISSIONER OF INCOME TAX CHENNAI 1 Vs. GEORGE OAKES LTD
June 6, 2007
COMMISSIONER OF INCOME TAX CHENNAI III Vs. STATE INDUSTRIAL PROMOTION CORPORATION OF TAMIL NADU LIMITED
July 24, 2007
COMMISSIONER OF INCOME TAX CHENNAI X Vs. G RAMASAMY
July 2, 2007
COMMISSIONER OF INCOME TAX CHENNAI X Vs. UNITED INDIA SHOE CORPORATION PVT LTD
June 18, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. RUGMINI RAM RAGAV SPINNERS P LTD
July 12, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. KAY ARR ENTERPRISES 694 AVANASHI ROAD COIMBATORE
July 6, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ABDUL RAHMAN SAIT
July 10, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SAKTHI FINANCE LTD
January 2, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SUPRIYA INVESTMENTS PVT LTD
September 4, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. VENKATESA SPINNERS PVT LTD
January 23, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. MADRAS OXYGEN AND ACETYLENE CO LTD
September 18, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. K K S K LEATHER PROCESSOR PVT LTD
February 5, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. GNANAMBIKAI MILLS LTD
February 5, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. OFFICIAL LIQUIDATOR
October 22, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SHIVA DISTILLERIES LTD
February 13, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. SIV INDUSTRIES LTD
February 26, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. PREMIER MILLS LTD
June 18, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. V SUBRAMANIAN LATE
July 2, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. ELGI ULTRA INDUSTRIES LTD
June 6, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. L S LAKSHMANASWAMY
June 9, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. REVATHI EQUIPMENT LTD
June 9, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. B AMRITHALAKSHMI
June 4, 2007
COMMISSIONER OF INCOME TAX COIMBATORE Vs. K M PACHAYAPPAN
July 4, 2007
COMMISSIONER OF INCOME TAX COIMBATORE III Vs. PIONEER BREEDING FARMS PONGALUR COIMBATORE DISTRICT
February 26, 2007
COMMISSIONER OF INCOME TAX I Vs. SIVANANDA STEELS LTD
October 3, 2007
COMMISSIONER OF INCOME TAX I Vs. TAMIL NADU SUGAR CORPORATION LTD
October 1, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LTD
September 3, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LTD
February 26, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. CHOLAMANDALAM SECURITIES LTD
June 6, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. ASHOK LEYLAND LIMITED CHENNAI
March 21, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. FIRST LEASING CO OF INDIA LTD
July 2, 2007
COMMISSIONER OF INCOME TAX I CHENNAI Vs. VIJAYASHREE FINANCE AND INVESTMENT CO PVT LTD
December 18, 2007
COMMISSIONER OF INCOME TAX II CHENNAI Vs. B JAYALAKSHMI
June 13, 2007
COMMISSIONER OF INCOME TAX III CHENNAI Vs. SHARON VANEERS P LTD
February 26, 2007
COMMISSIONER OF INCOME TAX III CHENNAI Vs. NEYVELI LIGNITE CORPORATION LTD
July 2, 2007
COMMISSIONER OF INCOME TAX IV Vs. ADMIRALITY HOTEL
September 11, 2007
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. P VASU
June 13, 2007
COMMISSIONER OF INCOME TAX IV CHENNAI Vs. VGR FOUNDATIONS FLAT NO 6 31 II MAIN ROAD KASTURBA NAGAR CHENNAI 20
June 14, 2007
COMMISSIONER OF INCOME TAX IX CHENNAI Vs. G SAROJA
June 18, 2007
COMMISSIONER OF INCOME TAX MADRAS Vs. V ABDUL JABBAR SAHEB
August 27, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMILNADU MERCANTILE BANK LTD
January 23, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. TAMILNADU JAI BHARATH MILLS LTD
October 22, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. BALIKA FINANCE CO LTD
February 26, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. SOUTHERN ROADWAYS LTD
June 19, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. SIVA SPRINGS
June 20, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. THIAGARAJAR MILLS LTD
June 11, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. COATS VIYELLA INDIA LTD
April 23, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. SREE KADERI AMBAL MILLS LTD
November 14, 2007
COMMISSIONER OF INCOME TAX MADURAI Vs. P JEYAVELAN
November 28, 2007
COMMISSIONER OF INCOME TAX NUNGAMBAKKAM HIGH ROAD CHENNAI Vs. BALAJI HOTELS AND ENTERPRISES LTD
July 30, 2007
COMMISSIONER OF INCOME TAX NUNGAMBAKKAM HIGH ROAD CHENNAI 34 Vs. PARRY CONFECTIONARY LTD
June 18, 2007
COMMISSIONER OF INCOME TAX PONDICHERRY Vs. KHURSHEED ANWAR DOLPHIN HOUSE 236 MISSION STREET PONDICHERRY
August 13, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. RAMACHANDRA HATCHERIES 548 TIRUCHY MAIN ROAD GUGAI
July 6, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. A G GRANITES P LTD
July 16, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. M PACHAMUTHU
August 28, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. NONMAG WIRES PVT LTD
January 31, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. MANAGER STATE BANK OF INDIA NANGAVALLI SALEM
February 26, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. CHAN BASHA
June 14, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. A V K CONSTRUCTIONS PVT LTD
June 21, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. SAMBANDHAM SPINNING MILLS LTD
April 18, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. KANDAGIRI SPINNING MILLS LTD
April 18, 2007
COMMISSIONER OF INCOME TAX SALEM Vs. S KHADER KHAN SON 90 SYED MADAR STREET SHEVAPET SALEM
July 4, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. LANXESS INDIA PVT LTD
September 12, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU Vs. PIONEER ASIA PACKING P LIMITED
November 21, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU I Vs. V PREMA
January 29, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. S A E INDIA LIMITED 29
August 27, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. TAMIL NADU TRANSPORT DEVELOPMENT FINANCE CORPORATION LIMITED TAMIL NADU TOURISM COMPLEX IV FLOOR NEAR KALAIVANAR ARANGAM
July 6, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU I MADRAS Vs. VISWAS FOOTWEAR COMPANY LIMITED A 2 III PHASE GUINDY INDUSTRIAL ESTATE CHENNAI
July 3, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU III MADRAS Vs. S RAMAAMIRTHAM
July 13, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU IX MADRAS Vs. SHIELA SATHIA KUMAR
September 17, 2007
COMMISSIONER OF INCOME TAX TAMIL NADU VII CHENNAI Vs. CHENSING VENTURES CHENNAI
April 9, 2007
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. LAKSHMI VILAS BANK LTD
February 13, 2007
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. M RAVINDRAN
July 12, 2007
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. M ABDUL KAREEM
July 17, 2007
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. BHARAT HEAVY ELECTRICALS LTD
October 30, 2007
COMMISSIONER OF INCOME TAX TIRUCHIRAPALLI Vs. LAKSHMI VILAS BANK LTD
June 18, 2007
COMMISSIONER OF INCOME TAX TRICHY Vs. K S MANGUDI KALLUR VILLAGE THIRUMAYAM TALUK PUDUKKOTTAI
July 23, 2007
COMMISSIONER OF INCOME TAX TRICHY Vs. S SUBRAMANIAM
January 3, 2007
COMMISSIONER OF INCOME TAX TRICHY Vs. V A OLI MOHAMMED
June 6, 2007
COMMISSIONER OF INCOME TAX TRICHY Vs. S KALAIVANI
June 5, 2007
COMMISSIONER OF INCOME TAX TRICHY II Vs. CITY UNION BANK LTD
February 26, 2007
COMMISSIONER OF INCOME TAX VII CHENNAI Vs. A E SAROJINI CHENNAI
March 5, 2007
COMMISSIONER OF INCOME TAX VII CHENNAI Vs. VIJAY CONSTRUCTIONS CHENNAI
July 31, 2007
COMMISSIONER OF INCOME TAX VIRUDHUNAGAR Vs. RAO BAGHADUR ADK DHARMARAJA EDUCATIONAL CHARITY TRUST RAJAPALAYAM
January 29, 2007
COMMISSIONER OF INCOME-TAX Vs. COMBUSTION ENGINEERING INC
August 21, 2007
COMMISSIONER OF INCOME-TAX Vs. NIPPON ENTERPRISE SOUTH
August 28, 2007
COMMISSIONER OF INCOME-TAX Vs. A N DYANESWARAN
September 3, 2007
COMMISSIONER OF INCOME-TAX Vs. MODERN ENG. CONSTRUCTIONS CO-OPERATIVE SOCIETY LTD
February 26, 2007
COMMISSIONER OF INCOME-TAX Vs. VARALAKSHMI CHEMIND P. LTD.
March 21, 2007
COMMISSIONER OF INCOME-TAX Vs. SHIVA TEX YARN LTD
June 9, 2007
COMMISSIONER OF INCOME-TAX Vs. RAJARAM MILLS P. LTD
June 7, 2007
COMMISSIONER OF INCOME-TAX Vs. RAJANIKANT SCHNELDER AND ASSOCIATES P. LTD
September 10, 2007
COMMISSIONER OF INCOME-TAX Vs. PREMIER MILLS LTD
January 18, 2007
COMMISSIONER OF INCOME-TAX Vs. METAL POWER CO. LTD
March 14, 2007
COMMISSIONER OF INCOME-TAX Vs. T.V.S. SEWING NEEDLES LTD
April 16, 2007
COMMISSIONER OF INCOME-TAX CHENNAI Vs. SANMAR ELECTRONICS LTD
September 10, 2007
COMMISSIONER OF INCOME-TAX-I Vs. S.M.S. GARDENS
August 13, 2007
COMMISSIONER OF POLICE, CITY POLICE OFFICE, CHENNAI Vs. AMITA SAWHNEY
March 1, 2007
COMMISSIONER OF PROHIBITION AND EXCISE MADRAS Vs. N VELAPPAN NAIR
April 13, 2007
COMMISSIONER OF SERVICE TAX Vs. SHARDA MOTOR INDUSTRIES LTD
December 10, 2007
COMMISSIONER OF SERVICE TAXNANDANAM CHENNAI Vs. LUMAX SAMLIP INDUSTRIES LTD
July 26, 2007
COMMISSIONER OF TAMIL NADU RAFFLES Vs. NARAYANAN POTI
January 2, 2007
COMMISSIONER OF WEALTH TAX CHENNAI Vs. VGP HOUSING PVT LTD
July 2, 2007
COMMISSIONER OF WEALTH TAX TAMIL NADU Vs. C R K SWAMY
June 4, 2007
COMMISSIONER SATHYAMANGALAM MUNICIPALITY SATHYAMANGALAM Vs. M SARASWATHY
November 16, 2007
COMMISSIONER TIRUCHIRAPALLI CITY MUNICIPAL CORPORATION Vs. G JOSEPH
April 27, 2007
COMMONWEALTH ADVOCATE ASSOCIATION OF INDIA Vs. GOVERNMENT OF INDIA
October 22, 2007
COMMONWEALTH ADVOCATE ASSOCIATION OF INDIA Vs. HOME SECRETARY
October 22, 2007
COMMR EDAPADI MUNICIPALITY EDAPADI SALEM DIATRICT Vs. JOINT COMMR OF LABOUR APPELLATE AUTHORITY UNDER THE PAYMENT OFGRATUITY
September 10, 2007
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March 5, 2007
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February 16, 2007
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July 2, 2007
CONTEMPORARY TARGETT PRAFULL PVT LTD Vs. COMMERCIAL TAX OFFICER
March 1, 2007
CONTEMPORARY TARGETT PRAFULL PVT LTD Vs. COMMERCIAL TAX OFFICER, COONOOR
March 3, 2007
CONTINENTAL EXPORTERS Vs. JOINT COMMISSIONER
March 7, 2007
COOPERATIVE NAGAR RESIDENTS WELFARE ASSOCIATION Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING ANNA SALAI CHENNAI
December 19, 2007
COROMANDEL LEATHER EMPLOYEES UNION Vs. INDIAN BANK
January 29, 2007
CORPORATION OF MADRAS Vs. J PERIYANAYAKI
April 19, 2007
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February 6, 2007
CORRESPONDENT DHANALAKSHMI AIDED ELEMENTARY SCHOOL Vs. S SOUNDARARAJAN
September 20, 2007
CORRESPONDENT JOTHI HIGH SCHOOL NARIMEDU MADURAI Vs. CHIEF EDUCATIONAL OFFICER MADURAI
September 14, 2007
CORRESPONDENT OUR LADY OF LOURDES GIRLS HIGHER SECONDARY SCHOOL Vs. SILVA FERNANDO
October 9, 2007
CORRESPONDENT SECRETARY AND MANAGING TRUSTEE SALEM SOWDESWARI COLLEGE COMMITTEE SALEM Vs. M RAJAGOPALAN
September 27, 2007
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July 21, 2007
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November 26, 2007
CRAIGMORE PLANTATIONS INDIA PVT LTD Vs. ASSISTANT EXECUTIVE ENGINEER
October 12, 2007
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October 30, 2007
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February 20, 2007
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September 4, 2007
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April 27, 2007
CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED Vs. M G BROTHERS LORRY SERVICE
July 17, 2007
D A PARAMASIVAM Vs. NATARAJA ACHARI
February 1, 2007
D ANBALAGAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY
November 14, 2007
D ANBARASI Vs. GOVERNMENT OF TAMIL NADU
November 30, 2007
D APPU @ APPUNU Vs. STATE OF TAMILNADU REP BY ITS SECRETARY TO GOVERNMENT, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
November 21, 2007
D ARAVINTH Vs. STATE OF TAMIL NADU
June 21, 2007
D BALARAMA REDDIAR Vs. DISTRICT COLLECTOR CUDDALORE
December 3, 2007
D BASANTHKUMAR Vs. STATE
September 28, 2007
D CHANDRAMOHAN Vs. SECRETARY TAMIL NADU STATE TRANSPORT
July 4, 2007
D DALLASBAR Vs. STATE
March 9, 2007
D EASWARI Vs. STATE OF TAMIL NADU
November 5, 2007
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August 29, 2007
D ESLIN JOSPEH Vs. DINDIGUL MUNICIPALITY
June 11, 2007
D GANESAN Vs. SUPERINTENDING ENGINEER SALEM ELECTRICITY DISTRIBUTION CIRCLE TAMIL NADU ELECTRICITY BOARD
September 11, 2007
D GRAHALAKSHMI Vs. STATE
October 12, 2007
D INCENT RANI Vs. V SUNDARAMOORTHY
March 9, 2007
D JAGADEESAN Vs. BANK OF BARODA
February 3, 2007
D JAGADEESAN Vs. BANK OF BARODA NO 26 G BLOCK BANDRA KURLA COMPLEX BANDRA E MUMBAI
February 1, 2007
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July 27, 2007
D K SRIRAMULU Vs. P MALLIKA
March 5, 2007
D KANNAMMAL Vs. RENUGA PALANISAMY
December 18, 2007
D KANNAN Vs. DIRECTOR OF PLANNING NATIONAL HIGHWAYS AUTHORITY OF INDIA
January 12, 2007
D KIRUBANAYAGAM Vs. ST JOSEPH CHARITY TRUST
August 8, 2007
D KUMAR Vs. G MARIAPPAN NADAR
October 26, 2007
D MATHIAZHAGAN Vs. COMMISSIONER TAMBARAM MUNICIPALITY
October 1, 2007
D MEGANATHAN Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
June 11, 2007
D MOHAN Vs. SUB REGISTRAR POONAMALLEE, CHENNAI
March 3, 2007
D MOHAN Vs. N KUPPAN ALIAS DURAI
April 3, 2007
D MUGUNDA BABU Vs. GOVERNMENT OF TAMIL NADU
July 5, 2007
D MURALI Vs. P SUBASH CHAND JAIN
November 5, 2007
D MURALIDHARAN Vs. PAVATHAL
June 6, 2007
D MURUGESAN Vs. DEPUTY GENERAL MANAGER NORTH WEST CHENNAI TELEPHONES
December 14, 2007
D NAGENDRAN Vs. VIRUDHUNAGAR HINDU NADAR SENTHILKUMAR NADAR COLLEGE PARIPALANA SABAI
November 13, 2007
D NARAYANAN Vs. STATE OF TAMILNADU
September 20, 2007
D NIRMALA DEVI Vs. V M DHANASEKARAN
March 27, 2007
D PARAMASIVAM Vs. STATE OF TAMIL NADU
April 3, 2007
D POOMANI Vs. STATE OF TAMIL NADU
December 11, 2007
D PRABAGARAN Vs. GENERAL MANAGER, PERSONNEL AND ADMINISTRATION (R AND A) DEPARTMENT, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD AND THE MANAGING DIRECTOR, CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
October 3, 2007
D PURUSHOTHAMAN Vs. GOVERNMENT OF INDIA
November 16, 2007
D R P SUNDHARAM Vs. CANARA BANK
October 5, 2007
D RAJA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
August 2, 2007
D RAJAGOPAL Vs. GENERAL MANAGER CELLULAR CONCRETE PLANT TAMIL NADU HOUSING BOARD ENNORE
July 16, 2007
D RAJAMANICKAM, JUNIOR ENGINEER Vs. CHAIRMAN, TAMIL NADU ELECTRICITY BOARD
October 23, 2007
D RAJITHA Vs. ENEN IMPEX PRIVATE LIMITED
December 14, 2007
D RAJMOHAN Vs. D PREMA
June 26, 2007
D RAMACHANDRAN AND N PRAVEEN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
November 22, 2007
D RAMANI MOHAN Vs. COMMISSIONER KRISHNAGIRI MUNICIPALITY KRISHNAGIRI TALUK DHARMAPURI DISTRICT
December 11, 2007
D RAMESH Vs. SECRETARY TO GOVT OF TAMIL NADU PROHIBITION AND EXCISE DEPT
January 29, 2007
D RATHINAM Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
December 3, 2007
D RATHINAVEL PANDIAN Vs. STATE OF TAMIL NADU
October 22, 2007
D S BEDI Vs. P JAYAVELU
November 6, 2007
D S MAHI Vs. SPECIAL POLICE ESTABLISHMENT
January 25, 2007
D S SATHISH Vs. MINOR P SUNDARESAN
March 5, 2007
D S SENTHIVEL Vs. ASSISTANT SECRETARY STATE TRANSPORT AUTHORITY
August 16, 2007
D SARASWATHY Vs. K KRISHNASAMY
February 7, 2007
D SARAVANA PRABHU Vs. COMMISSIONER OF POLICE COIMBATORE
December 7, 2007
D SAROJA Vs. SARASWATHI
November 5, 2007
D SEKAR Vs. SUBBARAYALU
March 2, 2007
D SEKAR Vs. STATE OF TAMIL NADU
March 9, 2007
D SENTHIL KUMAR Vs. T BALAKRISHNAN VICE CHANCELLOR PERIYAR UNIVERSITY
March 14, 2007
D SHANKAR Vs. CHIDAMBARAM GOPAL
June 12, 2007
D SHANMUGHA DESIKAR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT
December 20, 2007
D SHIVASHANKAR Vs. UNION OF INDIA
June 5, 2007
D SIVASANKARAN Vs. STATE OF TAMILNADU
July 5, 2007
D SIVASANKARAN Vs. NESAMONY TRANSPORT CORPORATION LIMITED
September 7, 2007
D UMASHANKAR Vs. C KALPANA
March 22, 2007
D UNGUSWAMY Vs. SECRETARY TO GOVERNEMENT HOME DEPARTMENT
January 19, 2007
D VALLI Vs. ADDL CHIEF ENGINEER (PURCHASE AND ADMINISTRATION)
February 27, 2007
D VEERAMANI Vs. D VASU
January 19, 2007
D VENKATACHALAM Vs. STATE
August 6, 2007
D VENKATASHALAM Vs. STATE OF TAMIL NADU
August 6, 2007
D VENKATESAN Vs. TAMIL NADU ELECTRICITY BOARD
December 3, 2007
D W SAMUEL Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL MADRAS BENCH CHENNAI
March 27, 2007
D. MURALIDHARAN Vs. CHENNAPPAN
June 6, 2007
D.A. PRABHAKAR Vs. THE INSPECTOR GENERAL OF POLICE
January 29, 2007
DADHA ESTATES PVT LTD Vs. C RAVINDRAN
March 23, 2007
DAISY Vs. STATE
July 27, 2007
DAMAYANTHI KAILASAM Vs. D F PHILIPS
March 7, 2007
DANALAKSHMI Vs. RAMALINGAM
February 6, 2007
DANIE INBAM TEACHER TRAINING INSTITUTE Vs. SECRETARY TO GOVT
December 6, 2007
DANIEL SATYA PRAKASH Vs. SYLVIA VASTHI DANIEL
April 19, 2007
DAS LAGERWAY WIND TURBINES LTD Vs. CYNOSURE INVESTMENTS PRIVATE LTD
March 21, 2007
DASAN Vs. STATE OF TAMIL NADU
December 20, 2007
DAVID RAJ Vs. DISTRICT COLLECTOR
November 16, 2007
DAWSON CHANDRARAJ Vs. R MARI AMMAL
November 2, 2007
DAYALAN Vs. MALLIKA
January 19, 2007
DEEN DAYAL MEDICAL AND EDUCATIONAL TRUST Vs. STATE GOVERNMENT OF TAMIL NADU
January 4, 2007
DEENA ALIAS DINESH KUMAR Vs. STATE OF TAMILNADU
November 6, 2007
DEEPA JOTHI FINANACE AND INVESTMENTS PARTNERSHIP FIRM Vs. J DEVA IRAKKAM
June 12, 2007
DEEPAM POZHUTHU POKKU MANDRAM Vs. STATE OF TAMIL NADU
December 20, 2007
DEIVANAI Vs. STATE OF TAMILNADU
November 7, 2007
DEIVANAI Vs. KALAISELVI
December 5, 2007
DENNY Vs. DISTRICT COLLECTOR VELLORE VELLORE DISTRICT
September 27, 2007
DEPUTY COMMISSIONER Vs. R.S. GRANITES
October 4, 2007
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September 12, 2007
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March 23, 2007
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October 3, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. SREE JANARDHANA MILLS UPPLIPALAYAM COIMBATORE
August 9, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. ENGINEERING INDUSTRIAL FOUNDRY CO
April 3, 2007
DEPUTY GENERAL MANAGER Vs. S ALBERT
June 5, 2007
DEPUTY GENERAL MANAGER EXPORT IMPORT BANK OF INDIA Vs. PRESIDING OFFICER
October 9, 2007
DEPUTY GENERAL MANAGER ZONAL MANAGER REVIEWING AUTHORITY CENTRAL BANK OF INDIA Vs. A LAWRENCE
April 13, 2007
DEVA ALIAS DEVENDRAN Vs. SECRETARY TO GOVERNMENT OF TAMILNADU
December 4, 2007
DEVARAJ Vs. STATE OF TAMIL NADU
August 2, 2007
DEVENDRA PUNDIR Vs. RAJENDRA PRASAD MAURYA
October 24, 2007
DEVI Vs. GOVERNMENT OF TAMIL NADU
December 10, 2007
DEVI NAGAR RESIDENCES WELFARE ASSOCIATION A REGISTERED SOCIETY REGD NO 198/98 Ï¿½ Vs. SUBBATHA
April 12, 2007
DEVI NARAYANAN HOUSING DEVELOPMENT PVT LTD Vs. INSPECTOR GENERAL OF REGISTRATION DEPARTMENT OF REGISTRATION SANTHOME HIGH ROAD CHENNAI
June 28, 2007
DEVI SPINNING MILLS LTD Vs. APPELLATE ASSISTANT COMMISSIONER
March 1, 2007
DEVIDSON Vs. STATE
January 22, 2007
DHAMODHARAN Vs. STATE
August 21, 2007
DHANABAGYA AMMAL Vs. SELVAGANAPATHI FINANCIERS
November 1, 2007
DHANALAKSHMI Vs. COMMISSIONER OF POLICE
November 19, 2007
DHANALAKSHMI Vs. RADHAKRISHNAN
June 18, 2007
DHANALAKSHMI Vs. DHANAKSHIMOORTHY
January 19, 2007
DHANAM Vs. STATE OF TAMIL NADU
October 22, 2007
DHANAM Vs. PALANIAPPA GOUNDER
October 22, 2007
DHANANJAYA BOARDS (P) LTD Vs. INDUSTRIES COMMISSIONER AND DIRECTOR OF INDUSTRIES AND COMMERCE
October 25, 2007
DHANDAPANI ASARI Vs. ADHILAKSHMI AMMAL
January 19, 2007
DHANUSHU ALIAS VIJAY Vs. STATE OF TAMIL NADU
August 13, 2007
DHARANI Vs. STATE OF TAMIL NADU
September 24, 2007
DHARANI FINANCE LTD Vs. STATE TRANSPORT AUTHORITY
September 11, 2007
DHARMA RAJ Vs. STATE OF TAMIL NADU
March 29, 2007
DHARMAMURTHI RAO BAHADUR CALAVALA Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
December 11, 2007
DHARMARAJ Vs. RAJALINGAM
July 18, 2007
DHARMARAJ S Vs. CHAIRMAN AND DISCRIPLINARY AUTHORITY PANDYAN GRAM BANK VIRUDHUNAGAR
January 29, 2007
DHAVAMANI Vs. IDEAL SPINNING MILLS LTD
January 25, 2007
DHORAISAMI ERODE DISTRICT Vs. L KANNAMMAL ERODE DISTRICT
March 15, 2007
DIAMOND JUBILEE HIGHER SECONDARY SCHOOL Vs. UNION OF INDIA
March 16, 2007
DILLI BABU Vs. STATE OF TAMILNADU
November 7, 2007
DINAKARAN Vs. VENKAESAN
July 17, 2007
DINESH KUMAR JHUNJHUNWALA Vs. KARUR VYSYA BANK LTD
August 10, 2007
DIRECTOR ADMINISTRATION Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
August 1, 2007
DIRECTOR CENTRAL ELECTRO-CHEMICAL RESEARCH INSTITUTE Vs. PRESIDING OFFICER
November 20, 2007
DIRECTOR OF RURAL DEVELOPMENT Vs. N SANTHI
November 29, 2007
DIRECTOR OF RURAL DEVELOPMENT PANAGAL BUILDING SAIDAPET Vs. N SANTHI
October 29, 2007
DIRECTOR OF SCHOOL EDUCATION D P I COMPOUND COLLEGE ROAD NUNGAMBAKKAM MADRAS 6 Vs. R PREMA BAI
February 9, 2007
DIRECTOR OF SERICULTURE DEPARTMENT OF SERICULTURE 249 2ND AGRAHARAM SALEM 636 001 Vs. K S RAMAMURTHY
July 2, 2007
DIRECTOR PERSONAL NEYVELI LIGNITE CORPORATION LTD Vs. R SENATHIPATHI
January 25, 2007
DIRECTOR REGIONAL DEPARTMENT OF LIGHT HOUSES AND LIGHTSHIPS DEEP BHAVAN Vs. RANDHIR SINGH
July 6, 2007
DISTRICT COLLECTOR Vs. J ARUL LUTHER SINGH
September 21, 2007
DISTRICT COLLECTOR Vs. RAMALINGA NAIDU
February 12, 2007
DISTRICT COLLECTOR Vs. R DHANALAKSHMI
April 11, 2007
DISTRICT COLLECTOR AND DISTRICT MAGISTRATE Vs. SECRETARY TO GOVERNMENT
November 5, 2007
DISTRICT COLLECTOR COIMBATORE DISTRICT AT COIMBATORE Vs. P MUTHULAKSHMI
March 23, 2007
DISTRICT COLLECTOR DINDIGUL DISTRICT DINDIGUL Vs. P UDAYAKUMAR
April 17, 2007
DISTRICT COLLECTOR ERODE DISTRICT Vs. K DHARMARAJ
February 5, 2007
DISTRICT COLLECTOR MADURAI DISTRICT Vs. REVENUE DIVISIONAL OFFICER
October 26, 2007
DISTRICT COLLECTOR MADURAI DISTRICT Vs. P R SONAI
October 26, 2007
DISTRICT COLLECTOR SOUTH ARCOT VALLALAR DISTRICT CUDDALORE Vs. THANGARAJ
January 29, 2007
DISTRICT COLLECTOR VILLUPURAM Vs. K DASHINAMURTHY
November 5, 2007
DISTRICT COLLECTOR, SALEM DISTRICT Vs. P MOHAN
October 24, 2007
DISTRICT EDUCATIONAL OFFICER Vs. S PERUMAL
October 25, 2007
DISTRICT EDUCATIONAL OFFICER Vs. A RAJA
October 25, 2007
DISTRICT FOREST OFFICER Vs. LAVANYA ENTERPRISES
October 25, 2007
DISTRICT FOREST OFFICER Vs. JOSE J PALATHINKAL
March 24, 2007
DISTRICT REGISTRAR TINDIVANAM Vs. V RANGANATHAN
October 24, 2007
DISTRICT REVENUE OFFICER, TRICHY Vs. A AYYADURAI
March 12, 2007
DISTRICT SUPPLY OFFICER Vs. K RAMALINGAM
March 15, 2007
DIVISIONAL ENGINEER WEST TAMIL NADU ELECTRICITY BOARD Vs. J RAJENDRA PRASAD
April 5, 2007
DIVISIONAL MANAGER Vs. MANAGING DIRECTOR
December 4, 2007
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. S MOHAN
November 29, 2007
DIVISIONAL MANAGER NATIONAL INSURANCE COMPANY LIMITED Vs. VEERAPPAN
December 11, 2007
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. NAGAMMAL
December 4, 2007
DIVISIONAL MANAGER NEW INDIA ASSURANCE COMPANY LTD Vs. MINOR SANGEETHAVALLI
December 10, 2007
DIVISIONAL MANAGER ORIENTAL INSURANCE COMPANY LTD Vs. K JAYARAMAN
November 5, 2007
DIXIT ROADLINES SOLE PROPRIETOR R S DIXIT Vs. OIL AND NATURAL GAS CORPORATION LTD
June 7, 2007
DOLLAR APPARELSTIRUPUR Vs. INCOME TAX OFFICER WARD I 3 TIRUPUR
February 21, 2007
DOSS Vs. VAMANAN
April 30, 2007
DOSS Vs. VAMANAN
December 20, 2007
DR ABDUL GAFFOOR, I T I Vs. GOVERNMENT OF INDIA, DIRECTORATE GENERAL OF EMPLOYMENT AND TRAINING, MINISTRY OF LABOUR AND THE COMMISSIONER, EMPLOYMENT AND TRAINING DEPARTMENT
December 7, 2007
DR K RAMANATHAN Vs. ASSISTANT DIRECTOR,; SECRETARY, SRI PARAMAKALYANI COLLEGE; REGISTRAR, MANONMANIAM SUNDARANAR UNIVERSITY
June 28, 2007
DR M R MORRIS Vs. DR JAYASEELAN MATHIAS AND DR M J MOSES
November 22, 2007
DR V MURUGESAN Vs. COMMISSIONER, POLLACHI MUNICIPALITY, EXECUTIVE OFFICER, POLLACHI MUNICIPALITY
February 13, 2007
DR. R.S. LAL MOHAN Vs. COMMISSIONER, NAGERCOIL MUNICIPALITY, NAGERCOIL, KANYAKUMARI DISTRICT
February 16, 2007
DRAVIDA MUNNETRA KAZHAGAM CHARITABLE TRUST Vs. GOVERNMENT OF TAMILNADU
September 25, 2007
DSQ SOFTWARE LTD Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE
September 30, 2007
DSQ SOFTWARE LTD CIT NAGAR CHENNAI Vs. SPECIAL DIRECTOR ENFORCEMENT DIRECTORATE MINISTRY OF FINANCE GOVERNMENT OF INDIA DEPARTMENT OF REVENUE MUMBAI
October 25, 2007
DURAI Vs. SECRETARY TO THE GOVERNMENT
December 3, 2007
DURAI @ SUDALAI AND RAMAKRISHNAN @ DURAI Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
March 1, 2007
DURAI ELUMALAI Vs. N KAMALAMMAL
January 10, 2007
DURAI EZHILAN Vs. ARUNA SUGARS HIGHER SECONDARY SCHOOL
April 16, 2007
DURAI RAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION
April 23, 2007
DURAIAH ALIAS DURAI Vs. STATE OF TAMIL NADU
September 25, 2007
DURAIPANDI Vs. STATE
September 17, 2007
DURAIPANDY Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI
August 16, 2007
DURAIRAJ Vs. RATHINAMMAL
January 23, 2007
DURAIRAJ Vs. STATE
November 20, 2007
DURAISAMY Vs. KANIRAJ
December 19, 2007
DURARAJ Vs. STATE
June 12, 2007
DUROFLEX PVT LTD Vs. R P HOME PRIVATE LIMITED
August 29, 2007
DYSTAR INDIA PVT LTD Vs. COMMERCIAL TAX OFFICER FAC
September 7, 2007
DZINE GARAGE PVT LTD Vs. DZINE CAFE FZE
October 9, 2007
E ANTONY Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE NANGUNERI TIRUNELVELI
April 10, 2007
E DEVI Vs. UNION OF INDIA
December 7, 2007
E G RAVI Vs. JAYASHREE
February 21, 2007
E JAYARAMAN Vs. L PUSHPA
June 8, 2007
E K LINGAMURTHY Vs. SETTLEMENT COMMISSIONER
March 12, 2007
E KAMAL SANTHOSH Vs. COMMANDANT TAMIL NADU SPECIAL POLICE II BATTALION AVADI CHENNAI 54
September 13, 2007
E KATHIRVELU Vs. STATE
September 4, 2007
E KUPPUSAMY Vs. R KANNAIYAN
July 11, 2007
E MANIMEGALAI Vs. DISTRICT COLLECTOR
January 18, 2007
E MANIMEGALAI Vs. CENTRAL BANK OF INDIA, REGIONAL OFFICE
January 18, 2007
E MANOHARAN Vs. VASANTHA AMMAL
November 29, 2007
E MARY OLIVIYA W O GOVINDARAJAN Vs. E JSOHUA MILTON S O
October 11, 2007
E MERCK LTD Vs. COMMERCIAL TAX OFFICER
August 28, 2007
E NEHRU Vs. CO-OPERATIVE BANK LTD
January 12, 2007
E P M NAINA MOHAMED Vs. A ABDUL AZEEZ
March 15, 2007
E PARANTHAMAN Vs. CHAIRMAN AND MANAGING DIRECTOR AIR INDIA LTD
July 10, 2007
E RAJAMOHAN Vs. CHAIRMAN AND MANAGING DIRECTOR, TAMIL NADU MINERALS LIMITED
March 23, 2007
E RAJENDIRAN Vs. COMMISSIONER HR AND CE ADMN DEPT
September 10, 2007
E S I CORPORATION Vs. BETHALL ENGINEERING COMPANY
July 24, 2007
E S I CORPORATION Vs. R P M ENGINEERS
July 27, 2007
E SAMY Vs. E MUTHAIH
June 28, 2007
E SAROJINI Vs. MAHENDRAN
January 10, 2007
E SEKAR Vs. SAMPATH RAJKUMAR
February 21, 2007
E SHAHUL HAMEED Vs. STATE OF TAMIL NADU
January 23, 2007
E SHERIFF Vs. TAMIL NADU STATE EXPRESSTRANSPORT CORPORATION
July 13, 2007
E SRINIVASAN Vs. STATE OF TAMIL NADU
November 14, 2007
E V RAMASAMY MELUR, KALLAKURICHI TALUK Vs. PRESIDING OFFICER, LABOUR COURT, CUDDALORE
March 12, 2007
EASTERN COMMON EFFLUENT TREATMENT COMPANY PRIVATE LIMITED Vs. TAMIL NADU POLLUTION CONTROL BOARD
January 8, 2007
EASTERN TRADING COMPANY Vs. KALPANA LAMPS AND COMPONENTS LTD
December 7, 2007
ECONOMIC TRANSPORT ORGANISATION PRIVATE LIMITED Vs. ORIENTAL INSURANCE CO LTD
September 26, 2007
ECONOMIST COMMUNICATION LIMITED Vs. STATE OF TAMIL NADU
January 3, 2007
EGAIARASAN alias THIAGARAJAN alias KUZHANDAI Vs. STATE
September 7, 2007
EID PARRY INDIA LTD Vs. STATE OF TAMILNADU
November 21, 2007
EID PARRY LABOUR UNION Vs. REGISTRAR OF TRADE UNIONS DEPUTY COMMISSIONER OF LABOUR CHENNAI
July 31, 2007
EKA RATCHAGAR SABAI HIGHER SECONDARY SCHOOL Vs. K SUMATHI
September 21, 2007
ELCOT POWER CONTROLS LTD Vs. SPECIAL COMMITTEE
April 4, 2007
ELECON ENGINEERING PVT LTD Vs. COMMERCIAL TAX OFFICER TDS
March 7, 2007
ELECTRO STEEL CASTINGS LIMITED Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL SECOND FLOOR SINGARAVELAR MALIGAI RAJAJI SALAI CHENNAI
September 24, 2007
ELECTRONICS CORPORATION OF TAMIL NADU LTD Vs. HI FI ELECTRONICS INDUSTRY LTD CHENNAI
November 26, 2007
ELEGANT GARMENTS Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 23, 2007
ELEPHANT G RAJENDRAN Vs. PROHIBITION AND EXCISE DEPARTMENT
December 19, 2007
ELGI FINANCE LIMITED Vs. R PRABAKARAN
January 22, 2007
ELIZABETH Vs. SUPERINTENDENT CENTRAL PRISON I PUZHAL CHENNAI
July 11, 2007
ELIZABETH AROCKIYASAMY Vs. ELLAI AMMAN AND DROWPATHI AMMAN KOIL KUMBAKONAM
September 14, 2007
ELLAMMAL Vs. STATE OF TAMIL NADU
March 7, 2007
ELLUMALAI Vs. STATE OF TAMIL NADU
November 21, 2007
ELUMALAI ALIAS CHINNAVAR Vs. STATE
September 19, 2007
EMIRATES AIRLINES Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL-CUM-LABOUR COURT
September 7, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. J J METHA AND SONS
March 13, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. ITC LIMITED
March 30, 2007
ENGINEERS AND FABRICATORS INDIA Vs. SALEM STAINLESS STEEL SUPPLIERS
July 9, 2007
ENGINEERS ASSOCIATES MECHANICAL ENGINEERS Vs. J PARVATHI
November 22, 2007
ENNORE PORT LIMITED Vs. SKANSKA CEMENTATION INDIA LIMITED
September 25, 2007
ENOCH, RANI ENOCH Vs. MARY BAI
February 1, 2007
ER S KARUPPUSAMY Vs. C SUGUMAR
July 12, 2007
ER S SAGAYARAJ Vs. STATE OF TAMIL NADU
October 1, 2007
ERAMMAL Vs. MANAGING DIRECTOR THE KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRAM KERALA
June 28, 2007
ERODE DISTRICT CENTRAL CO-OPERATIVE BANK LTD Vs. VELAYUTHASAMY RICE MILL
January 18, 2007
ERODE PERIYAR NAGAR KUDIYIRUPPORE NALAM NADUM SANGAM Vs. TAMIL NADU HOUSING BOARD
January 31, 2007
ESSEN EARTH MOVERS Vs. COMMERCIAL TAX OFFICER
June 28, 2007
ESTATE OF VENKATESA SARMA Vs. V SUBRAMANYAN
June 14, 2007
ESTATE OFFICER DEFENCE ESTATES OFFICE Vs. SIMA PUBLICITIES
March 30, 2007
ESWARI Vs. STATE OF TAMIL NADU, PROHIBITION AND EXCISE DEPARTMENT AND DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
March 5, 2007
EVANGELICAL CHURCH OF INDIA Vs. TAMIL NADU ELECTRICITY BOARD
August 29, 2007
EX OFFICIO SECRETARY TO GOVERNMENT CO OPERATION FOOD AND CONSUMER PROTECTION DEPT Vs. S M SHEIK MOHAMMED
February 1, 2007
EXECUTIVE ENGINEER TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD Vs. K ANNALOURDU
August 27, 2007
EXECUTIVE ENGINEER WIND FARM PROJECT TAMILNADU ELECTRICITY BOARD MAHARAJA NAGAR Vs. S JEGATHEESAN
September 27, 2007
EXECUTIVE OFFICER ARULMIGHU THIRUVALLESWARAR THIRUKKOIL Vs. JAGATHAMBIGAI NAGAR CO OPERATIVE HOUSE SITE SOCIETY
March 27, 2007
EXECUTIVE OFFICER KOLAPPALUR TOWN PANCHAYAT Vs. MAXWELL APPAREL INDUSTRIES LIMITED
January 11, 2007
EZHILARASI Vs. KAMALA
November 16, 2007
EZHUMALAI Vs. DISTRICT COLLECTOR
December 10, 2007
FAIRY CLOTHING PVT LTD Vs. STATE BANK OF INDIA
November 20, 2007
FAREEDA TEXTILES Vs. SHA JEWANTHARAJ ASSHOK KUMAR
November 23, 2007
FATHIMA BEEVI Vs. M RAMALINGAM DECEASED
November 7, 2007
FAZAL AHMED Vs. S H SITHIK BASHA
January 4, 2007
FDC LIMITED KARAPPAKKAM CHENNAI Vs. SANJEEV KHANDELWAL PREM NIWAS
July 19, 2007
FEDDERS LLOYD CORP LIMITED Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
September 4, 2007
FEDERATION OF CHENNAI SUBURBAN SOUTH WELFARE ASSOCIATION Vs. MUSLIM CULTURAL ASSOCIATION
October 26, 2007
FENNER INDIA LIMITED Vs. STATE OF TAMIL NADU
August 18, 2007
FEROZ ALAM KHAN Vs. STATE OF TAMIL NADU
December 7, 2007
FERRARI SHOES INDIA PVT LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
August 16, 2007
FIRE CHALLENGER Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 12, 2007
FISHER XOMOX SANMAR LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX COMPANY CIRCLE II 1 CHENNAI
February 28, 2007
FORBES AND CO Vs. COMMERCIAL TAX OFFICER
March 2, 2007
FOREST RANGE OFFICER TAMBARAM CHENNAI 600 045 Vs. V K RAGHUPATHY
June 14, 2007
FOREST RANGE OFFICER VALPARAI RANGE WATERFALLS POST Vs. PARRY AGRO INDUSTRIES LTD
February 19, 2007
FOREST RANGER Vs. JOSE J PALATHINKAL
March 24, 2007
FOTO PAN COLOUR LAB Vs. MANAGING DIRECTOR THE TAMILNADU INDUSTRIAL INVESTMENT CORPORATION LTD
March 29, 2007
FRANCIS M VINCENT Vs. THE SUPERINTENDENT OF POLICE AND; THE INSPECTOR OF POLICE
July 21, 2007
G A SRIDHAR Vs. UNION OF INDIA
November 26, 2007
G A STANLEY JONES Vs. POORNIMA S MENTAN
June 18, 2007
G AMSAVENI Vs. P KANAKARAJ
March 15, 2007
G ANANDAN Vs. JOINT COMMISSIONER OF POLICE
January 4, 2007
G ANANDAN Vs. COMMISSIONER
April 19, 2007
G ANDY Vs. GOVERNMENT OF TAMIL NADU
November 16, 2007
G ANNAMALAI Vs. SECRETARY AND COMMISSIONER EDUCATION DEPARTMENT
January 5, 2007
G ANTHONY SELVARAJ Vs. SECRETARY TO GOVERNMENT
March 21, 2007
G ASHOK KUMAR Vs. MURUGESAN
December 5, 2007
G BABU Vs. A SANKAR
December 10, 2007
G BALAKRISHNA REDDY Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 21, 2007
G BALAKRISHNAN ALIAS BALACHANDER Vs. V KESVAN
June 9, 2007
G BALASUBRAMANIAN Vs. STATE OF TAMIL NADU
April 11, 2007
G BOOPALAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
November 16, 2007
G C RAVINDRAN Vs. S SRIDHAR
July 18, 2007
G CHANDRAN Vs. STATE OF TAMIL NADU
July 21, 2007
G CHANDRASEKARAN Vs. D RAMESH
July 30, 2007
G CHARLES BALASUNDARAM Vs. DEPUTY GENERAL MANAGER PONDICHERRY AGRO SERVICE AND INDUSTRIES CORPORATION LTD
January 29, 2007
G CHINNASAMY Vs. G KRISHNASWAMY
November 22, 2007
G D EARNEST BILLYGRAHAM Vs. CHIEF MANAGER STATE BANK OF INDIA
October 31, 2007
G DANIEL GUNASEELAN Vs. DISTRICT EDUCATIONAL OFFICER CHENNAI NORTH CHENNAI
September 14, 2007
G DEVADASAN Vs. A SUNDARAPANDY DIED
June 4, 2007
G DORAI RAJ Vs. STATE OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; JOINT DIRECTOR OF SCHOOL EDUCATION
April 4, 2007
G DURAIRAJ Vs. SECRETARY TO GOVERNMENT
April 20, 2007
G ESWARI Vs. COMMISSIONER OF POLICE
November 13, 2007
G G JAYARAMAN Vs. V V S MANIAN
October 30, 2007
G GANESAN Vs. GOVERNMENT OF TAMIL NADU
October 23, 2007
G HARIBABU Vs. SECRETARY TO GOVERNMENT
September 4, 2007
G JAYAKRISHNAN Vs. JOTHI RAMALINGAM
April 19, 2007
G JAYAPAL Vs. STATE OF TAMILNADU
June 13, 2007
G JAYARAMAN Vs. DEVARAJAN
January 11, 2007
G JAYARAMAN Vs. DENA BANK
February 22, 2007
G JOTHIVELU Vs. DISTRICT COLLECTOR NAMAKKAL
June 19, 2007
G KAILASAM Vs. G MUTHUCHANDRAN CHENNAI
December 17, 2007
G KALAISELVI Vs. STATE OF TAMIL NADU
September 28, 2007
G KANAGARAJ Vs. STATE OF TAMILNADU REP BY THE SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE
July 23, 2007
G KARMEGAM Vs. JOINT SUB-REGISTRAR IV
December 7, 2007
G KARTHIK Vs. STATE OF TAMIL NADU
August 29, 2007
G KARUNANIDHI Vs. INDIAN BANK
December 19, 2007
G KRISHNAMURTHY Vs. S K BALASUNDARAM
July 12, 2007
G KRISHNASAMI THEVAR Vs. DISTRICT REVENUE OFFICER
November 16, 2007
G KUMARADOSS Vs. K RAJALINGAM
June 5, 2007
G LAKSHMI KANDHAN Vs. MEMBER SECRETARY
September 13, 2007
G M PATIL Vs. ASSISTANT COMMISSIONER/COMPETENT AUTHORITY URBAN LAND CEILING
December 11, 2007
G M PRATHABAN Vs. M MYLSAMY TAHSILDAR LAND ACQUISITION TALUK OFFICE AVINASHI
July 27, 2007
G MALATHY Vs. STATE OF TAMILNADU
January 20, 2007
G MALATHY Vs. STATE OF TAMILNADU
January 29, 2007
G MANAVALAN Vs. SUB COLLECTOR THIRUVALLUR
September 11, 2007
G MANICKAM Vs. STATE OF TAMIL NADU
February 3, 2007
G MANOHARAN Vs. REVENUE DIVISIONAL OFFICER
August 21, 2007
G MEERABAI Vs. STATE OF TAMIL NADU
December 11, 2007
G MUDIAPPAN Vs. REGIONAL TRANSPORT AUTHORITY
August 22, 2007
G MUNIVELU Vs. S MASILAMANI
March 28, 2007
G MURUGAIYAN Vs. M SINGARAVEL
August 7, 2007
G MURUGAN Vs. GOVERNMENT OF TAMIL NADU
November 21, 2007
G MURUGAN Vs. S CHANDRABABU
November 21, 2007
G MURUGESAN Vs. UCO BANK
February 9, 2007
G NAGESWARA RAO STATE LEVEL MONITORING COMMITTEE MEMBER NATIONAL SCHEME FOR LIBERATION AND REHABILITATION OF SCAVENGERS AND THEIR DEPENDENTS CHENNAI Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT CHENNAI
April 25, 2007
G NARAPPA REDDY Vs. COMMISSIONER CORPORATION OF MADRAS
March 12, 2007
G NARASIMHAN Vs. ARUMUGAM
August 6, 2007
G NAVAS ALI Vs. DISTRICT COLLECTOR
September 21, 2007
G P PUSHPA Vs. STATE OF TAMIL NADU
October 29, 2007
G PADHMANABHAN Vs. RAMA VENKATACHALAM
February 5, 2007
G PALANI Vs. BANK OF BARODA
August 8, 2007
G PERIANNAN Vs. GOVERNMENT OF TAMIL NADU
June 13, 2007
G PRIYAMALINI Vs. K RANGASAMY
April 10, 2007
G PUSHKALA Vs. HIGH COURT OF JUDICATURE AT MADRAS
June 20, 2007
G R SILAMBU Vs. K R ARUMUGAM
March 21, 2007
G RADHAKRISHNAN Vs. PRESIDENT EDAYAKOTTAI PANCHAYAT
October 30, 2007
G RAJAMONEY Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL CHENNAI
September 10, 2007
G RAJAVELU Vs. DISTRICT FOREST OFFICER NAGAPATTINAM
December 7, 2007
G RAJENDRAKUMAR Vs. COMMANDANT T S P IX BATALIAN
November 2, 2007
G RAJU Vs. S K R THIYAGARAJAN
January 19, 2007
G RAMANIKUMAR Vs. STATE OF TAMIL NADU
March 15, 2007
G RAMARAJU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS CHENNAI
December 17, 2007
G RAMASWAMY Vs. TALUK EXCISE OFFICER TRICHY
March 28, 2007
G RAVIKUMAR Vs. CHAIRMAN AND D G O F ORDNANCE FACTORY
June 22, 2007
G S RAJENDRAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 7, 2007
G S SAMPATH Vs. G N SARAVANAN
March 5, 2007
G SANKAR Vs. A B VARADARAJAN
April 19, 2007
G SANKARALINGAM Vs. Y SURYA RAO
February 13, 2007
G SARATH RAJ Vs. GOVERNMENT OF TAMILNADU
August 29, 2007
G SAVITHRI Vs. INDUSTRIAL TRIBUNAL OF TAMIL NADU; DIRECTOR, NATIONAL SILK WORM SEED PROJECT, CENTRAL SILK BOARD, SENIOR RESEARCH OFFICER, SILK WORM SEED PRODUCTION CENTRE
June 20, 2007
G SEKAR Vs. GEETHA
January 29, 2007
G SELVAM CHENNAI Vs. B RAJALAKSHMI CHENNAI
March 16, 2007
G SHANMUGAIAH Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
November 6, 2007
G SHYAMALA RANJINI Vs. M S TAMIZHNATHAN
November 20, 2007
G SIVAM Vs. ELECTION OFFICER/THE DISTRICT COLLECTOR; STATE ELECTION COMMISSIONER AND THE SECRETARY, RURAL DEVELOPMENT AND PANCHAYAT RAJ DEPARTMENT, GOVERNMENT OF TAMIL NADU
October 1, 2007
G SRINIVASAN Vs. STATE REPRESENTED BY INSPECTOR OF
June 19, 2007
G SUBRAMANIAN Vs. DISTRICT COLLECTOR VELLORE
December 3, 2007
G SUKUMARI Vs. SECRETARY TO GOVERNMENT HOME DEPARTMENT
June 29, 2007
G SUMATHI Vs. SECRETARY TO GOVERNMENT HOME
December 4, 2007
G SURESH Vs. STATE OF TAMIL NADU
July 13, 2007
G SUSAN REBECCA Vs. STATE
December 4, 2007
G T P GRANITE LTD Vs. SATHYA
August 23, 2007
G T SARAVANAN Vs. THE STATE REP BY THE INSPECTOR OF POLICE
July 23, 2007
G TECH STONE LIMITED Vs. CESTAT
March 2, 2007
G THANTHONI Vs. CHIEF ENGINEER/PERSONNEL TAMIL NADU ELECTRICITY BOARD 800 ANNA SALAI CHENNAI
September 3, 2007
G THILAGA Vs. INSPECTOR GENERAL OF REGISTRATION
February 3, 2007
G UMASEKARAN Vs. STATE OF TAMIL NADU
April 27, 2007
G V ANJANEYA BABU Vs. CORPORATION OF CHENNAI
January 5, 2007
G V LAKSHMINARAYANAN Vs. G V NAGAMMAL
April 13, 2007
G V S RAMESH Vs. CORPORATION OF CHENNAI
January 5, 2007
G VALLI Vs. R UMAPATHY
December 6, 2007
G VANI Vs. REGISTRAR HIGH COURT CHENNAI
December 10, 2007
G VENKATASWAMI NAIDU KASTHURISWAMI NAIDU TRUST NO 53 BHASYAKARA ROAD R S PURAM COIMBATORE Vs. LAND COMMISSIONER CHEPAUK CHENNAI 600 005
June 6, 2007
G VENKATESAN AND G MANIVANNAN Vs. SMT R BHAGYALAKSHMI AND SMT R RAJESWARI
July 30, 2007
G VENUGOPAL Vs. DIRECTOR OF SCHOOL EDUCATION
October 30, 2007
G VIJAYAN Vs. PRESIDING OFFICER LABOUR COURT
August 3, 2007
G VIJAYAVARMAN Vs. STATE OF TAMILNADU
December 6, 2007
G VISWANATHAN Vs. COMMISSIONER CORPORATION OF CHENNAI
February 6, 2007
G. ARUMUGHAN Vs. M. RAMANATHAN
August 20, 2007
G. GOVINDARAJ Vs. VENTURE GRAPHICS (P.) LTD.
January 19, 2007
G. SHANMUGAVEL Vs. P. N. PANCHAILI AMMAL
August 28, 2007
G.K. CHEMICALS Vs. STATE OF TAMIL NADU
August 10, 2007
GAJINI MOHAMMED AND LALITHA RAJAN Vs. DISTRICT COLLECTOR; PRESIDENT, SAKKARAKKOTTAI VILLAGE PANCHAYAT AND LALITHARAJAN
December 19, 2007
GANAPATHY Vs. KANDASAMY
July 6, 2007
GANAPATHY AMMAL Vs. STATE OF TAMIL NADU
December 20, 2007
GANASEKARAN Vs. MARIAPPAN; GOVINDARAJ AND STATE
January 29, 2007
GANDHI CHETTIYAR Vs. STATE
October 12, 2007
GANDHIMATHI Vs. STATE OF TAMIL NADU
October 22, 2007
GANDHIMATHI Vs. ARUMUGA THEVAR
March 8, 2007
GANDIVEL Vs. STATE OF TAMIL NADU
September 26, 2007
GANESAN Vs. USHA RANI
August 7, 2007
GANESAN Vs. STATE OF TAMIL NADU
March 5, 2007
GANESAN Vs. N SEKAR
December 13, 2007
GANESH TEXTILES Vs. P P M SANKARALINGA NADAR SONS
October 10, 2007
GANGA ALIAS GANGATHAR Vs. STATE
November 20, 2007
GANGA NAIR MATRICULATION SCHOOL Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT
March 20, 2007
GANGA PRASAD Vs. STATE OF TAMIL NADU
January 5, 2007
GARWARE MARINE INDUSTRIES LTD Vs. TAMIL NADU TAXATION SPECIAL TRIBUNAL
September 12, 2007
GARWARE WALL ROPES LTD Vs. STATE OF TAMIL NADU
October 12, 2007
GEA ENERGY SYSTEM INDIA LTD. Vs. GERMANISCHER LLOYD AKTIENGESELLSCHAFT
February 27, 2007
GEETA RANI Vs. STATE OF TAMIL NADU
August 17, 2007
GEETHA Vs. STATE OF TAMIL NADU
November 12, 2007
GEETHA Vs. ARUNAKUMARI
April 27, 2007
GEMS COURT BASEMENT AND GROUND FLOOR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BORD
November 28, 2007
GENE Vs. GABRIEL
March 13, 2007
GENERAL MANAGER BANK OF MADURA LTD Vs. M NATESAN
March 30, 2007
GENERAL MANAGER SHIPPING CORPORATION OF INDIA LTD Vs. A MARIA JOHN
March 1, 2007
GENERAL MANAGER SHIPPING CORPORATION OF INDIA LTD Vs. A MARIA JOHN
March 24, 2007
GENERAL MANAGER THE KUMBAKONAM MUTUAL BENEFIT FUND LTD Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
September 18, 2007
GENERAL MANAGER, CANARA BANK AND THE EXECUTIVE ENGINEER, CANARA BANK Vs. L M V DEVAKUMAR, SENIOR MANAGER, CANARA BANK, DISTRICT COORDINATOR
January 12, 2007
GENERAL SECRETARY KOVAI MAVATTA PRICOL THOZHILALAR Vs. GENERAL MANGER HR
December 10, 2007
GENERAL SECURITY AGENCY Vs. VICE-CHANCELLOR TAMILNADU VETERINARY AND ANIMAL SCIENCES UNIVERSITY
November 16, 2007
GEORGE FERNANDEZ Vs. STATE
April 25, 2007
GEORGE TOWN CO OPERATIVE BANK STAFF UNION Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
March 26, 2007
GIRDHARILAL CHANDAK Vs. S MEHDI ISPAHANI
October 25, 2007
GIRIJA Vs. UNION OF INDIA
June 12, 2007
GIRIRAJAN Vs. MOHANAMMAL
July 30, 2007
GKW LIMITED Vs. NEPC INDIA LIMITED
November 1, 2007
GKW LIMITED Vs. NEPC INDIA LIMITED
November 15, 2007
GLASS KING Vs. KALYANI IGNATIUS
August 2, 2007
GNANA SENAZAR Vs. MARY STELLA BAI
November 12, 2007
GNANAIAH SAMUEL Vs. STATE OF TAMIL NADU
December 14, 2007
GNANAMBAL Vs. STATE OF TAMIL NADU
December 6, 2007
GOBI RURAL ARTS AND CULTURAL EDUCATION TRUST GRACE Vs. SUB COLLECTOR GOBICHETTIPALAYAM ERODE DISTRICT
November 14, 2007
GODREJ SARA LEE LTD Vs. COMMISSIONER OF CENTRAL EXCISE GOUBERT AVENUE BEACH ROAD PONDICHERRY
June 4, 2007
GOKULAM CHEMICALS PARTNERSHIP FIRM Vs. COMMERCIAL TAX OFFICER ERODE
March 15, 2007
GOLDEN PAPER MILLS R S NO 318/4 KANDHADU VILLAGE MARAKKANAM TINDIVANAM Vs. ASSISTANT COMMISSIONER COMMERCIAL TAX OFFICE VILLUPURAM VILLUPURAM DISTRICT
September 12, 2007
GOLDEN WEAVING MILLS P LTD Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 6, 2007
GOPAL Vs. KAMALAM
February 28, 2007
GOPAL Vs. EMA GOUNDER
November 20, 2007
GOPAL Vs. STATE OF TAMILNADU
December 6, 2007
GOPAL MURALIDHARAN Vs. M SWETHA
January 24, 2007
GOPALA RAMANATH Vs. MUTHUVEL
July 11, 2007
GOPALAKRISHNAN Vs. PRESIDING OFFICER, SECOND ADDITIONAL LABOUR COURT AND MANAGEMENT OF SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD
April 24, 2007
GOPALAN Vs. S M SAMINATHAN
April 23, 2007
GOPI Vs. STATE
November 16, 2007
GOPI Vs. STATE
December 12, 2007
GOPI Vs. STATE OF TAMIL NADU
December 11, 2007
GOUNDER AND COMPANY AUTO LTD Vs. SARA STALLY
March 30, 2007
GOURI Vs. LAKSHMIKANTHAMMAL
January 19, 2007
GOVERNMENT OF INDIA Vs. E SHANMUGAVELU
October 24, 2007
GOVERNMENT OF TAMIL NADU Vs. TVL GEM GRANITES
July 26, 2007
GOVERNMENT OF TAMIL NADU Vs. V SANTHA DEVI
August 14, 2007
GOVERNMENT OF TAMIL NADU Vs. M NOORUDHEEN
August 14, 2007
GOVERNMENT OF TAMIL NADU Vs. L R M SAROJA
September 6, 2007
GOVERNMENT OF TAMIL NADU Vs. MALLIKA
September 19, 2007
GOVERNMENT OF TAMIL NADU Vs. RAJESWARI VENKATESAN
June 18, 2007
GOVERNMENT OF TAMIL NADU Vs. C B M SAKUNTHALA MEMORIAL TRUST
April 13, 2007
GOVERNMENT OF TAMIL NADU Vs. R DHANALAKSHMI
April 11, 2007
GOVERNMENT OF TAMIL NADU Vs. V KADIRVELU
March 15, 2007
GOVERNMENT OF TAMIL NADU Vs. PONNERI STEET INDUSTRIES
March 13, 2007
GOVERNMENT OF TAMIL NADU Vs. REGISTRAR TAMIL NADU ADMINISTRATIVE TRIBUNAL
August 14, 2007
GOVERNMENT TRANSPORT CORPORATION LIMITED Vs. G. SUBRAMANIAN
December 12, 2007
GOVINDA GOUNDER Vs. ASSISTANT DIVISIONAL ENGINEER OPERATION AND MAINTENANCE TMAILNADU ELECTRICITY BOARD
January 2, 2007
GOVINDA PILLAI Vs. SPECIAL TASILDHAR ADHI DRAVIDA WELFARE LAND ACQUISITION KALLAKURICHI
February 7, 2007
GOVINDAN Vs. STATE OF TAMIL NADU
November 5, 2007
GOVINDAN Vs. STEPHEN
December 12, 2007
GOVINDARAJ Vs. H SURAJ BAI
November 20, 2007
GOVINDARAJA NAIDU Vs. MEENATCHI SUNDARAM
April 11, 2007
GOVINDAROYAN Vs. MUTHUKRISHNAN
January 2, 2007
GOVINDASWAMY UDAYAR Vs. ROJAVATHYMEDAKAR
June 4, 2007
GOWRI Vs. SAMBANDAM
June 5, 2007
GOWRI PANDINATHAN Vs. NEELAMALAI
December 19, 2007
GOWRIM Vs. N SIVASANKARAN
January 31, 2007
GRAHA AGENCIES REP BY ITS PARTNER D B VAIDYANATHAN Vs. AREA MANAGER INDIAN OIL CORPORATION LIMITED
December 6, 2007
GRAND BAZZAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX SPECIAL INVESTIGATION CIRCLE
January 22, 2007
GRASIM INDUSTRIES LTD Vs. TAMIL NADU ELECTRICITY BOARD
April 19, 2007
GRAY ANON FORMULATIONS P LTD Vs. PEGASUS FARMACO INDIA PRIVATE LTD
October 31, 2007
GREAVES LTD Vs. V S RAGHAVAN
February 27, 2007
GREEN ROADWAYS REGD TRANSPORTERS CENTRAL ADMINISTRATIVE OFFICE DELHIMORIGATE Vs. ANRAJ CO PROPRIETORYSHIP CONCERN
February 13, 2007
GUDALUR AND PANDALUR FARMERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 16, 2007
GUNA ALIAS GUNASEKARAN Vs. INSPECTOR OF POLICE
January 23, 2007
GUNASEKARAN Vs. STATE
May 15, 2007
GUNDU ALIAS MURUGESAN Vs. STATE
July 12, 2007
GURUSAMY Vs. STATE OF TAMIL NADU
August 3, 2007
GURUVUTHAI Vs. MANAGING DIRECTOR
October 31, 2007
H ANRAJ Vs. DISTRICT COLLECTOR
January 20, 2007
H DAWOOD Vs. L THANGARAJAN
August 3, 2007
H H AVITTAM THIRUNAL ADITHYA VARMA Vs. COMMISSIONER OF POLICE COMMANDER IN CHIEF ROAD EGMORE CHENNAI
January 4, 2007
H IDAYATHULLA Vs. LARABSHA DHARGA PANRUTI
March 14, 2007
H J SIWANI Vs. U UGMA BHAI
July 12, 2007
H MANIMEKALAI Vs. S SUGANYA
August 13, 2007
H MOHAMMED ALI MUSLIM ARTS COLLEGE THIRUVITHANCODE KANYAKUMARI DISTRICT Vs. S MARAGATHA SUNDARAM
August 21, 2007
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March 1, 2007
H MURALI Vs. A R SEYAD MARIAM
March 16, 2007
H SELVARAJ NADAR Vs. STATE OF TAMIL NADU
December 7, 2007
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July 11, 2007
HABIBUNNISA BEEVI Vs. PERUMAL
September 6, 2007
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January 25, 2007
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June 12, 2007
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May 9, 2007
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July 30, 2007
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July 25, 2007
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December 5, 2007
HAJIRA BEEVI Vs. R SARASWATHI
January 18, 2007
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February 21, 2007
HARI ALIAS MAN ROAD HARI Vs. STATE
November 23, 2007
HARI ALLOYS PVT LIMITED Vs. CHAIRMAN TAMILNADU ELECTRICITY BOAD
March 21, 2007
HARI NARAYANAN Vs. MEENAKSHI NARAYANAN
April 24, 2007
HARI NIVAS TRADERS Vs. S J L T TEXTILES LTD
November 7, 2007
HARIDASAN THAMBI Vs. GENERAL MANAGER ADMINISTRATION STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION I LTD
December 19, 2007
HARIFA BANU Vs. COMMISSIONER OF POLICE SALEM
January 9, 2007
HARINGTONS OWNED Vs. COMMISSIONER AND SECRETARY RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT GOVERNMENT OF TAMIL NADU FORT ST GEORGE MADRAS
February 3, 2007
HARIRAM Vs. STATE OF TAMIL NADU
March 24, 2007
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August 2, 2007
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June 18, 2007
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April 26, 2007
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June 13, 2007
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August 8, 2007
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April 3, 2007
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January 10, 2007
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October 12, 2007
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March 26, 2007
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February 26, 2007
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February 9, 2007
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June 7, 2007
HINDUSTAN LEVER LIMITED Vs. FOOD INSPECTOR
April 9, 2007
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January 29, 2007
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April 25, 2007
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September 14, 2007
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January 5, 2007
HOTEL ARCHANA Vs. CHAIRMAN, TNSTAT
March 14, 2007
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April 3, 2007
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April 24, 2007
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August 22, 2007
HUTCHISON ESSAR SOUTH LIMITED Vs. CHAIRMAN CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 20, 2007
I JOSEPH LOURDHUNATHAN Vs. STATE OF TAMIL NADU
August 3, 2007
I K LODI Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOPS AND ESTABLISHMENTS ACT
January 22, 2007
I S VASU Vs. KRISHNAN
August 2, 2007
I SELVARAJ Vs. SUPERINTENDENT OF POLICE
July 13, 2007
I SHAJAHAN Vs. REGIONAL TRANSPORT OFFICER COIMBATORE
August 13, 2007
I T C LIMITED Vs. INSPECTOR OF POLICE
January 3, 2007
I T UDAY KUMAR Vs. DISTRICT COLLECTOR CHENNAI DISTRICT SINGARAVELAR MALIGAI
October 5, 2007
I.T. PRABHU Vs. THE STATE
March 1, 2007
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March 1, 2007
ICICI BANK LIMITED Vs. CUSTODIAN
September 27, 2007
ICICI BANK LTD Vs. SUNDARI PREMKUMAR
September 12, 2007
ILAYA PERUMAL NADAR Vs. TIRUNELVELI DIOCESAN TRUST ASSOCIATION
September 6, 2007
ILAYARAJA Vs. STATE OF TAMIL NADU
August 18, 2007
IMPERIAL GRANITES PVT LTD Vs. STATE OF TAMIL NADU
April 3, 2007
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January 20, 2007
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August 16, 2007
INDHU WHEELS Vs. JOINT COMMISSIONER
October 26, 2007
INDIA CEMENTS LTD Vs. CESS COMMISSIONER MINISTRY OF LABOUR
September 20, 2007
INDIA CEMENTS LTD Vs. STATE OF TAMILNADU
April 27, 2007
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July 4, 2007
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March 13, 2007
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July 19, 2007
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February 22, 2007
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October 10, 2007
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November 5, 2007
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April 27, 2007
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July 26, 2007
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September 19, 2007
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November 19, 2007
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October 4, 2007
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October 4, 2007
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March 7, 2007
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January 8, 2007
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March 26, 2007
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November 20, 2007
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July 21, 2007
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July 21, 2007
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February 28, 2007
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June 7, 2007
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July 10, 2007
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July 11, 2007
INDO INTERNATIONAL LIMITED Vs. ASSISTANT DIRECTOR DIRECTORATE OF ENFORCEMENT
August 7, 2007
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August 7, 2007
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January 20, 2007
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February 1, 2007
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January 5, 2007
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December 12, 2007
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March 5, 2007
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December 12, 2007
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July 4, 2007
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March 6, 2007
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January 12, 2007
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April 23, 2007
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March 13, 2007
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August 31, 2007
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September 5, 2007
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November 6, 2007
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March 13, 2007
ITC LIMITED Vs. INDUSTRIAL TRIBUNAL
August 14, 2007
ITC LIMITED Vs. STATE OF TAMIL NADU
March 22, 2007
IVP LIMITED Vs. BP REFINERIES
February 3, 2007
J A JAMES Vs. CHAIRMAN TUTICORIN PORT TRUST
April 13, 2007
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December 18, 2007
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November 20, 2007
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September 7, 2007
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March 9, 2007
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October 1, 2007
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December 5, 2007
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December 5, 2007
J DANAPAL Vs. SUPERINTENDENT OF POLICE
July 21, 2007
J DANIEL NALLATHAMBI Vs. GOVT OF TAMIL NADU
October 3, 2007
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December 7, 2007
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July 26, 2007
J F BRAUN AND SONS INC Vs. ALAAGENDRAN EXPORTS LIMITED; ARTHUR GOUSSA; MORDI DICKER, ERNEST MILLER
June 9, 2007
J GEETHA Vs. STATE OF TAMIL NADU
April 19, 2007
J GNANA KUMAR Vs. JOY KANMANI
November 16, 2007
J JAYALALITHAA Vs. ASSISTANT COMMISSIONER OF WEALTH TAX CENTRAL CIRCLE II 2 CHENNAI
November 29, 2007
J JAYASHREE Vs. STATE OF TAMIL NADU
November 13, 2007
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November 13, 2007
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August 17, 2007
J K K NATARAJA DENTAL COLLEGE AND HOSPITAL Vs. UNION OF INDIA
October 12, 2007
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March 16, 2007
J KALPANA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 11, 2007
J KAMALA Vs. SPECIAL OFFICER, PARAMAKUDI CO-OP , URBAN BANK LTD
November 6, 2007
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March 30, 2007
J KUMARAGURU Vs. UNION OF INDIA
December 12, 2007
J KURSHIT BEGUM Vs. COLLECTOR TIRUVANNAMALAI DISTRICT COLLECTORATE
November 26, 2007
J M JEYACHANDRAN SAMUEL Vs. G S S MASILAMANI
May 16, 2007
J M SAMY Vs. B VARADAN DIED
October 29, 2007
J MAHABOOB KHAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
September 20, 2007
J MANOHARAN Vs. CONSERVATOR OF FORESTS
March 6, 2007
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July 23, 2007
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June 12, 2007
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November 1, 2007
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October 3, 2007
J PALANI Vs. COMMISSIONER OF POLICE SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMILNADU, PROHIBITION AND EXCISE DEPARTMENT
July 4, 2007
J PAREKH Vs. J PAREKH AND UNI MARK
November 1, 2007
J PONRAJ Vs. RAJANBABU
March 2, 2007
J PUSHPAM Vs. DISTRICT ELEMENTARY
October 6, 2007
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October 6, 2007
J RAHAMATHULLA KHAN Vs. DIRECTOR DIRECTORATE OF MATRICULATION SCHOOLS
December 12, 2007
J RAJAN BABU Vs. DISTRICT COLLECTOR PUDUKOTTAI
April 25, 2007
J RAJENDRAN Vs. SECRETARY TO GOVERNMENT
September 5, 2007
J ROSY PAUL Vs. DISTRICT COLLECTOR COLLECTORATE
November 19, 2007
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November 19, 2007
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July 26, 2007
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March 6, 2007
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October 4, 2007
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June 7, 2007
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January 29, 2007
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June 21, 2007
J SUKUMAR Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES CHENNAI
September 19, 2007
J SUKUMAR, M S Vs. DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES AND; JOINT DIRECTORATE OF MEDICAL AND RURAL HEALTH SERVICES AND FAMILY WELFARE
September 19, 2007
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April 10, 2007
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July 17, 2007
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February 20, 2007
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October 29, 2007
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August 2, 2007
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February 1, 2007
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January 5, 2007
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January 5, 2007
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February 12, 2007
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March 12, 2007
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April 13, 2007
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July 19, 2007
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June 11, 2007
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November 29, 2007
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January 3, 2007
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January 5, 2007
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December 11, 2007
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November 23, 2007
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August 21, 2007
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February 16, 2007
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July 10, 2007
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April 13, 2007
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December 10, 2007
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December 12, 2007
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August 2, 2007
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April 5, 2007
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September 25, 2007
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January 5, 2007
JAWARILAL JAIN Vs. R VIJYAKUMAR
January 23, 2007
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February 21, 2007
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February 3, 2007
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September 3, 2007
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December 3, 2007
JAYAKODY Vs. SETTU
April 17, 2007
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August 3, 2007
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October 29, 2007
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December 5, 2007
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December 13, 2007
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July 10, 2007
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June 6, 2007
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June 4, 2007
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November 20, 2007
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November 20, 2007
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August 18, 2007
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January 4, 2007
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August 9, 2007
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March 5, 2007
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July 27, 2007
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December 6, 2007
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April 23, 2007
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November 22, 2007
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January 9, 2007
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September 9, 2007
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September 19, 2007
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April 16, 2007
JEENATH Vs. INSPECTOR OF POLICE NELANGARAI
December 13, 2007
JEER MUTT Vs. J MOHAMED IBRAHIM
April 19, 2007
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April 1, 2007
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February 27, 2007
JEHOVAH NISSI CHARITY TRUST Vs. CHIEF EDUCATIONAL OFFICER
October 8, 2007
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November 13, 2007
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December 4, 2007
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June 22, 2007
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March 26, 2007
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December 19, 2007
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August 28, 2007
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August 27, 2007
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March 16, 2007
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March 12, 2007
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March 13, 2007
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July 19, 2007
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November 6, 2007
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December 20, 2007
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March 5, 2007
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June 18, 2007
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November 15, 2007
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September 27, 2007
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January 29, 2007
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April 20, 2007
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December 4, 2007
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April 5, 2007
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March 12, 2007
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November 1, 2007
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September 19, 2007
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November 5, 2007
JOSCO POLYMERS PVT LTD Vs. C P MOHIDEEN AND CO SALEM
April 9, 2007
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December 10, 2007
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June 7, 2007
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November 1, 2007
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January 29, 2007
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July 23, 2007
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June 20, 2007
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March 9, 2007
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August 21, 2007
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November 20, 2007
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July 24, 2007
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June 26, 2007
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February 3, 2007
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September 13, 2007
K A MAHBOOB BASHA Vs. K A MOHAMED IBRAHIM
June 9, 2007
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January 24, 2007
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March 16, 2007
K ALIS MARY Vs. ASSISTANT EXECUTIVE ENGINEER
December 12, 2007
K ANANDAKUMAR AND ORS Vs. CHAIRMAN, TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD; SUPERINTENDENT OF POLICE
July 12, 2007
K ANBU Vs. REVENUE DIVISIONAL OFFICER, VELLORE
August 31, 2007
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June 6, 2007
K ARUMUGAM Vs. CHAIRMAN TAMIL NADU PUBLIC SERVICE COMMISSION
September 21, 2007
K ARUMUGAM Vs. COMMISSIONER OF SECURITY
September 4, 2007
K ARUMUGHAM Vs. SECRETARY DEPARTMENT OF ADI DRAVIDAR AND TRIBAL WELFARE
January 5, 2007
K ARUMUGHAM Vs. DIRECTOR OF EMPLOYMENT AND TRAINING
August 31, 2007
K ARUMUGHAM Vs. GOVERNMENT OF INDIA
January 5, 2007
K ASKAR ALI Vs. CORPORATION OF TIRUNELVELI
March 23, 2007
K AVODAIAMMAL ALIAS DHANAM Vs. METROPOLITAN TRANSPORT CORPORATION
March 26, 2007
K B KOTAK Vs. STATE
November 2, 2007
K B VENKATACHALAM Vs. COMMISSIONER OF POLICE
December 10, 2007
K BABUJI Vs. REVENUE DIVISIONAL OFFICER
August 31, 2007
K BAKTHAVATCHALAM Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
February 5, 2007
K BALAN Vs. PUSHPA
September 13, 2007
K BALAN Vs. INSPECTOR OF POLICE CB CID CHENNAI
June 6, 2007
K BALARAMAN Vs. P RENUKA
November 22, 2007
K BALKRISHNAN Vs. PARSEE ZORASTRIAN ANJUMAN
August 31, 2007
K BALSWAMI Vs. DIRECTOR OF PENSION
January 12, 2007
K BALU Vs. STATE OF TAMIL NADU
March 2, 2007
K BASKARAN Vs. DISTRICT COLLECTOR THANJAVUR
January 31, 2007
K BASKARAN Vs. DISTRICT COLLECTOR
November 14, 2007
K BHASKAR Vs. DISTRICT REVENUE OFFICER
August 29, 2007
K BHUVANESHWARI Vs. STATE OF TAMILNADU
August 29, 2007
K BOOVARAGAVAN Vs. MEMBER SECRETARY
August 24, 2007
K C PONNUSAMY Vs. SECRETARY THE GOVERNMENT OF TAMIL NADU ADIDRAVIDAR WELFARE DEPARTMENT FORT ST GEORGE CHENNAI
December 10, 2007
K C SUBBIAH Vs. INDIAN BANK
November 14, 2007
K C V S RAO Vs. INDIAN DRUGS AND PHARMACEUTICALS LTD
September 3, 2007
K CHELLADURAI Vs. CHAIRMAN, TAMIL NADU UNIFORM SERVICE RECRUITMENT BOARD
December 6, 2007
K CHIDAMBARA MANICKAM Vs. SHAKEENA
August 10, 2007
K CHINNASAMY Vs. C DURAISAMY
April 26, 2007
K CHINNASAMY Vs. SIVAGAMIAMMAL
March 6, 2007
K CHINNASAMY GOUNDER Vs. K A PALANISAMY GOUNDER
January 23, 2007
K CHINNATHURAI Vs. ALLIMUTHU
January 5, 2007
K DAKSHINAMURTHY Vs. DISTRICT COLLECTOR VILLUPURAM DISTRICT
March 5, 2007
K DAMODARA MENON PARTNER OF GURU INDUSTRIES DHARMAPURI DISTRICT Vs. DEPUTY COMMERCIAL TAX OFFICER DHARMAPURI
April 4, 2007
K DAMODARAN Vs. DIRECTOR GENERAL OF POLICE
March 12, 2007
K DEENADAYALAN Vs. A K SUMATHI
April 11, 2007
K DEVARAJ Vs. REVENUE DIVISIONAL OFFICER
September 12, 2007
K DEVENDRAN Vs. K P MADHAVAN
December 11, 2007
K DHANALAKSHMI Vs. BRANCH MANAGER ORIENTAL INSURANCE COMPANY LIMITED
October 29, 2007
K DHANALAKSHMI Vs. MINOR S VASUKI
October 29, 2007
K DHANALAKSHMI Vs. STATE OF TAMIL NADU
June 19, 2007
K DHANAPAL Vs. STATE OF TAMIL NADU
March 9, 2007
K DURAI Vs. VALLIAMMAL
February 1, 2007
K ELANGOVAN Vs. K SARAVANAN AND THE SUB-INSPECTOR OF POLICE
November 22, 2007
K ETHIRAJULU Vs. GOVERNMENT OF TAMIL NADU
April 2, 2007
K GANESAN Vs. REGISTRAR CENTRAL ADMINISTRATIVE TRIBUNAL
August 2, 2007
K GANGARANI Vs. STATE OF TAMIL NADU
August 29, 2007
K GEETHA Vs. V VASUDEVAN
August 16, 2007
K GOPALAKRISHNAN, IPS Vs. UNION OF INDIA (UOI) UNION PUBLIC SERVICE COMMISSION REPRESENTED SECRETARY; GOVERNMENT OF TAMIL NADU REPRESENTED, HOME (SC) DEPARTMENT; REGISTRAR, CENTRAL ADMINISTRATIVE TRIBUNAL, CHENNAI BENCH
September 7, 2007
K GUNASEKARAN Vs. DISTRICT COLLECTOR DR AMBEDKAR DISTRICT
September 10, 2007
K HARIGOVINDAN Vs. CHAIRMAN, TUTICORIN PORT TRUST
July 24, 2007
K HARIHARAN Vs. VICE CHANCELLOR BHARATIDASAN UNIVERSITY TRICHY
December 13, 2007
K IBRAHIM SHAW JONNY Vs. JAINULLABDEEN
October 23, 2007
K J BASTIAN Vs. ELECTRO WIRE LINK INDUSTRIES
February 3, 2007
K J BASTIAN Vs. PEER MOHAMMED, A K MANAGING PARTNER
February 2, 2007
K J GOPAL Vs. M HALLDURAI
August 3, 2007
K J SAMRAJ Vs. FREEDA
August 1, 2007
K JAGANMOHAN Vs. D RUCKMANI
January 3, 2007
K JAIGANESH Vs. PRAVEENA
January 4, 2007
K JALENDRAN Vs. STATE OF TAMIL NADU
November 2, 2007
K JANARDHANA SINGH Vs. SPECIAL TAHSILDAR HARIJAN WELFARE SCHEME KALLAKURICHI VILLUPURAM DISTRICT
February 6, 2007
K JAYAKODI Vs. CHIEF GENERAL MANAGER TELECOM BHARAT SANCHAR NIGAM LIMITED BHARAT SANCHAR NIGAM LIMITED
June 11, 2007
K JAYAKUMAR Vs. STATE OF TAMIL NADU
December 12, 2007
K JAYAPAL Vs. UNION OF INDIA
April 27, 2007
K JEEVARATHINAM Vs. STATE OF TAMILNADU
December 6, 2007
K JOSEPHINE RETA Vs. DIRECTOR OF TOWN PANCHAYAT DIRECTORATE OFFICE KURALAGAM CHENNAI
September 25, 2007
K K AND CO Vs. SECRETARY TO GOVERNMENT
October 17, 2007
K K RAMESH Vs. STATE
October 1, 2007
K K RASAPPAN Vs. STATE INDUSTRIES PROMOTION CORPORATION OF TAMIL NADU LIMITED
September 19, 2007
K K SEERANGAN Vs. EXECUTIVE ENGINEER OPERATION AND MAINTENANCE GOBI DIVISION ATHANI EAST TAMIL NADU ELECTRICITY BOARD GOBI ERODE DISTRICT
September 11, 2007
K K SHEIK MOHIDEEN S/O KAHA MOHIDEEN Vs. STATE OF TAMIL NADU
August 10, 2007
K KALAIYAN ALIAS SIVANKALAI Vs. STATE OF TAMIL NADU
April 12, 2007
K KALISAMY Vs. R GOWRI
January 20, 2007
K KANDASAMY Vs. COMMISSIONER CUM DIRECTOR GEOLOGY AND MINING THIRU VI KA INDUSTRIAL ESTATE GUINDY CHENNAI
September 4, 2007
K KANNAPPAN Vs. C S SELVARAJ
August 13, 2007
K KARUNAKARAN Vs. K UMA
March 27, 2007
K KARUPPANNA GOUNDER Vs. STATE OF TAMIL NADU
March 6, 2007
K KAVITHA Vs. SUBRAMANIAN alias V S MANI
January 31, 2007
K KESAVAN Vs. METROPOLITAN TRANSPORT CORPORATION LTD
March 16, 2007
K KRISHNAMOORTHI Vs. STATION DIRECTOR ALL INDIA RADIO
July 11, 2007
K KRISHNAN Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND ADMINISTRATION LAND ADMINISTRATION DEPARTMENT
August 2, 2007
K KRISHNAN Vs. STATE OF TAMILNADU
December 20, 2007
K KRISHNASINGH Vs. STATE OF TAMIL NADU
January 5, 2007
K KRISHNASWAMI Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BORD
November 28, 2007
K KUMARAN Vs. STATE OF TAMIL NADU
April 24, 2007
K KUMARAN Vs. STATE OF TAMIL NADU
June 15, 2007
K KUMARAVEL Vs. P VENKTACHALAM
July 2, 2007
K L BHAT Vs. DEPUTY COMMISSIONER OF LABOUR TEYNAMPET
February 12, 2007
K LALITHA Vs. THIAGARAJAN
August 14, 2007
K LOGANATHAN Vs. GOVERNMENT OF TAMIL NADU
February 8, 2007
K LOGANATHAN Vs. MANAGING DIRECTOR FOOD CORPORATION OF INDIA BARAL CHAMBA LANE HEAD QUARTERS NEW DELHI
June 8, 2007
K LOGANATHAN Vs. PUNNIAKOTTI NAICKER
March 12, 2007
K LOGANTHAN Vs. RAJALAKSHMI
February 12, 2007
K M A WAHAB Vs. ESWARAN
November 16, 2007
K M BASHEER Vs. TAMIL NADU WAKF BOARD
November 28, 2007
K M BENEDICT CRIZAL Vs. SECRETARY TO GOVERNMENT GOVERNMENT OF TAMIL NADU
July 11, 2007
K M CORPORATION Vs. STATE OF TAMIL NADU
April 3, 2007
K M GOPI Vs. SOLAYAPPAN
June 4, 2007
K M LINGAN Vs. LAKSHMIAMMAL
March 14, 2007
K M MOHAMED NOORUDDIN Vs. P ELLAPPAN
February 22, 2007
K M MOHAMMED ALI Vs. P M MUSTHAFA
August 13, 2007
K M PALANISAMY Vs. P SENGOTTAIYAN
July 2, 2007
K M SUBRAMANI Vs. PATTAMMAL
November 22, 2007
K M SUBRAMANI Vs. R PADMALAKSHMI
November 22, 2007
K M SUMATHI Vs. M A JEYA RAJ
January 1, 2007
K MAHENDAR Vs. COMMISSIONER OF INCOME TAX
March 20, 2007
K MAHENDRAN Vs. REVENUE DIVISIONAL OFFICER THENKASI TIRUNELVELI DIST
August 9, 2007
K MANAVALAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION (VILLUPURAM) LTD
September 4, 2007
K MANI Vs. SECRETARY TO GOVERNMENT HEALTH AND FAMILY WELFARE DEPARTMENT FORT ST GEORGE CHENNAI
February 26, 2007
K MANOHAR Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
August 21, 2007
K MEENAKSHI Vs. S MOHANA
December 18, 2007
K MOHAMMED IBRAHIM Vs. STATE OF TAMIL NADU THROUGH ITS
July 17, 2007
K MOHAMMED MEERA Vs. C MAHARAJAN
November 12, 2007
K MOORTHY Vs. CHAIRMAN TAMILNADU SLUM CLEARANCE BOARD
November 23, 2007
K MUNIASAMYTHEVAR Vs. DEPUTY SUPERINTENDENT OF POLICE KEELAKKARAI RAMANATHAPURAM DISTRICT
March 9, 2007
K MUNUSAMY Vs. STATE ELECTION COMMISSIONER TAMILNADU STATE ELECTION COMMISSION
July 26, 2007
K MURUGESAN Vs. COLLECTOR PERIYAR DISTRICT ERODE
August 22, 2007
K MURUGESAN Vs. DISTRICT COLLECTOR NAMAKKAL
December 11, 2007
K MUTHAIAH Vs. VENKATACHALAM
September 5, 2007
K MUTHAIAH Vs. COMMISSIONER OF POLICE AND; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
July 23, 2007
K MUTHU Vs. A MOHAMED YUSUF KHAN
January 31, 2007
K MUTHU Vs. A MOHAMED YUSUF KHAN
March 6, 2007
K MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
March 1, 2007
K MUTHUKRISHNAN Vs. GOVERNMENT OF TAMIL NADU
March 24, 2007
K MUTHURAMALINGAM Vs. KALYANI RAGUNATHAN
April 10, 2007
K N RAMAKRISHNAN Vs. EXECUTIVE OFFICER JAGATHALA TOWN PANCHAYAT
December 17, 2007
K NALLATHAMBI Vs. EX OFFICIO SECRETARY TO GOVERNMENT CO-OPERATIVE FOOD AND CONSUMER PROTECTION DEPARTMENT
November 27, 2007
K NALLUCHAMY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
July 21, 2007
K NANJUNDAN Vs. MINOR C MURUGAMMAL
June 20, 2007
K NANU Vs. ARULMIGU SREE VELDLAI VINAYAKAR TEMPLE R G STREET
February 6, 2007
K NATARAJAN Vs. DISTRICT COLLECTOR
July 25, 2007
K NEHRU Vs. GOVERNMENT OF TAMIL NADU
November 28, 2007
K P BACKIASAMY Vs. APPELLATE AUTHORITY UNDER THE PAYMENT OF GRATUITY ACT 1972 AND REGIONAL LABOUR COMMISSIONER CENTRAL CHENNAI
November 21, 2007
K P BALAJI Vs. M SESHADRI
February 2, 2007
K P JAYARAMAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
February 12, 2007
K P KARUPPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION CHENNAI 25
February 1, 2007
K P KARUPPANNAN Vs. COMMISSIONER OF TECHNICAL EDUCATION; CHAIRMAN, GOVERNING COUNCIL, NACHIMUTHU POLYTECHNIC COLLEGE; PRINCIPAL, NACHIMUTHU POLYTECHNIC COLLEGE AND C RAMASAMY, SECRETARY, NACHIMUTHU POLYTECHNIC COLLEGE
February 27, 2007
K P RAMAN Vs. STATE OF TAMIL NADU
August 22, 2007
K P S ELANGO Vs. DISTRICT COLLECTOR SALEM
August 27, 2007
K P S ELANGO Vs. DISTRICT COLLECTOR SALEM
November 2, 2007
K P SREENIVASAN Vs. COMMISSIONERATE OF MUNICIPAL ADMINISTRATION
September 3, 2007
K P SUBRAMANIAM Vs. MANAGEMENT OF ASHOK LEYLAND LTD
March 24, 2007
K PALANI Vs. STATE OF TAMIL NADU
April 9, 2007
K PALANI Vs. COMMISSIONER OF POLICE
November 13, 2007
K PALANI Vs. STATE OF TAMIL NADU
November 13, 2007
K PALANISAMY Vs. MANAGEMENT OF ANNA TRANSPORT CORPORATION LTD AND PRESIDING OFFICE, LABOUR COURT
June 5, 2007
K PARVATHI Vs. COMMISSIONER CORPORATION OF CHENNAI
January 12, 2007
K PERIYASAMY Vs. DIRECTOR GENERAL OF POLICE KAMARAJAR SALAI
October 1, 2007
K PONNU PANDIAN Vs. MUTHIAH
October 10, 2007
K PONNU PANDIAN Vs. ARUMUGA THEVAR
October 10, 2007
K PONNUSWAMI Vs. V SARADHA
November 15, 2007
K PRAKASH Vs. STATE
September 11, 2007
K PRAKASH Vs. DISTRICT COLLECTOR
September 4, 2007
K PRASHANTH Vs. BHARTI TELENET LIMITED
October 9, 2007
K PRINCE Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 10, 2007
K R ABIRAMI Vs. KUMBAKONAM MUNICIPALITY
September 5, 2007
K R ANDU GOWDER Vs. AMMU AMMAL
March 22, 2007
K R ANNIE Vs. C RANGANATHAN
March 6, 2007
K R RAMASWAMY ALIAS TRAFFIC RAMASWAMY Vs. STATE OF TAMIL NADU
August 23, 2007
K R SAKUNTHALAMMA Vs. SUB REGISTRAR OF REGISTRATION
November 14, 2007
K R SETHI AND SONS Vs. UNION OF INDIA
December 4, 2007
K R SIVASANKAR Vs. K R RAMAMOORTY
December 6, 2007
K RADHAKRISHNAN Vs. TAMIL NADU SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
September 25, 2007
K RADHAKRISHNAN Vs. STATE OF TAMIL NADU
December 5, 2007
K RADHAKRISHNAN Vs. JOINT REGISTRAR, REGISTRATION, COIMBATORE
December 5, 2007
K RAJA Vs. STATE
July 4, 2007
K RAJENDRA BABU Vs. STATE
October 10, 2007
K RAJENDRAN Vs. SUB REGISTRAR
December 5, 2007
K RAJENDRAN Vs. STATE OF TAMIL NADU
December 5, 2007
K RAJU Vs. CHAIRMAN AND MANAGING DIRECTOR TAMIL NADU SMALL INDUSTRIES CORPORATION LIMITED CHENNAI
June 8, 2007
K RAMAKRISHNAN Vs. CHAIRMAN TAMIL NADU UNIFORMED SERVICES RECRUITMENT BOARD
August 28, 2007
K RAMAKRISHNAN Vs. GOVERNMENT OF TAMILNADU
March 2, 2007
K RAMAKRISHNAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
January 29, 2007
K RAMAN Vs. DIRECTOR GENERAL OF POLICE
February 5, 2007
K RAMARAJ Vs. REGIONAL TRANSPORT AUTHORITY
January 5, 2007
K RAMASAMY Vs. GENERAL MANAGER TAMIL NADU STATE TRANSPORT CORPORATION LTD
July 19, 2007
K RAMESH Vs. STATE OF TAMIL NADU
December 12, 2007
K RAMU Vs. ADYAR ANANDA BHAVAN MUTHULAKSHMI BHAVAN
January 5, 2007
K RAVI Vs. ASSISTANT ENGINEER TAMIL NADU ELECTRICITY BOARD
December 11, 2007
K RAVICHANDRAN Vs. DISTRICT COLLECTOR
November 16, 2007
K RAVIKUMAR Vs. STATE OF TAMIL NADU
May 16, 2007
K RAVIKUMAR Vs. STATE BY: STATION HOUSE OFFICER GRAND BAZAAR POLICE STATION PONDICHERRY PONDICHERRY DISTRICT
May 16, 2007
K RAYAR Vs. SPECIAL TAHSILDAR REVENUE COURT CUDDALORE
December 3, 2007
K S NANNAMMAL Vs. M SARADHA
August 7, 2007
K S NARASIMHAN Vs. COMMERCIAL TAX OFFICER AMAINTHAKARAI ASSESSMENT CIRCLE
February 6, 2007
K S PRASAD Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE GUDIYATHAM
November 22, 2007
K S RAMANATHAN Vs. R JAYARAMAN
August 10, 2007
K S SURESH Vs. P RAVIKUMAR
August 2, 2007
K S VEERASAMY Vs. CHERAN REGIONAL CHARITABLE AND SERVICE TRUST FOR DISABLED
July 6, 2007
K SANTHOSH KUMAR Vs. INDIAN OIL CORPORATION LTD
July 13, 2007
K SARAVANAN Vs. CHIEF ENGINEER AGRICULTURAL ENGINEERING INSPECTION MADRAS 35
October 25, 2007
K SARAVANAN Vs. STATE OF TAMIL NADU
October 23, 2007
K SAROJINI Vs. STATE OF TAMIL NADU
April 16, 2007
K SATHIAMOORTHY Vs. STATE
June 22, 2007
K SATHYAMURTHI Vs. STATE OF TAMIL NADU
March 24, 2007
K SEKAR Vs. REVENUE DIVISIONAL OFFICER COONOOR
December 6, 2007
K SELLAMUTHU Vs. STATE OF TAMIL NADU
August 7, 2007
K SELVAM Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE
October 24, 2007
K SELVARAJ Vs. STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIV I LTD
February 5, 2007
K SELVARAJ Vs. SUPERINTENDENT OF POLICE PUDUKKOTTAI &
December 11, 2007
K SHANKAR Vs. REVENUE DIVISIONAL OFFICER
August 31, 2007
K SHANKAR Vs. REVENUE DIVISIONAL OFFICER
August 29, 2007
K SHANMUGAM Vs. DISTRICT COLLECTOR ERODE DISTRICT ERODE
January 2, 2007
K SHANMUGAM Vs. DIVISIONAL SECURITY COMMISSIONER RAILWAY PROTECTION FORCE TIRUCHIRAPALLI
January 19, 2007
K SHANMUGAM TECHNICAL ASSISTANT ENGINEERING SECTION KARUR MUNICIPALITY KARUR Vs. STATE OF TAMIL NADU
November 12, 2007
K SHANMUGASUNDARAM Vs. GOVERNMENT OF TAMIL NADU
February 2, 2007
K SHANMUGASUNDARAM Vs. GOVERNMENT OF TAMIL NADU
February 1, 2007
K SHANTHI Vs. P SUKUMARAN
July 10, 2007
K SIVAKAMI KARKALAIMUDAYAN ALIAS KASAMADAN Vs. UNION OF INDIA
October 11, 2007
K SIVASUBRAMANIAM Vs. LEIGH BAZAAR MERCHANTS ASSOCIATION LTD
January 24, 2007
K SOURIRAJAN Vs. P R ADIKESAVAN
October 6, 2007
K SOWMIYA ALIAS SHARMILA Vs. V SATHISH ALIAS SATHISH KUMAR
February 26, 2007
K SRIDHARAN Vs. VASANTHI
June 15, 2007
K SRIRAMAN Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 10, 2007
K SUBRAMANI Vs. JOINT DIRECTOR OF SCHOOL EDUCATION HIGHER SECONDARY COLLEGE ROAD MADRAS
July 17, 2007
K SUBRAMANIAM Vs. SATRAMDAS MAHESHKUMAR
July 24, 2007
K SUBRAMANIAM Vs. P KARUPPANANADAR
February 20, 2007
K SUBRAMANIAM Vs. DEPUTY COMMERCIAL TAX OFFICER NAMAKKAL TOWN CIRCLE NAMAKKAL
November 27, 2007
K SUBRAMANIAN Vs. K RAJENDRAN
April 21, 2007
K SUMATHI Vs. EKA RATCHAGAR SABAI HIGHER SECONDARY SCHOOL
January 2, 2007
K SUNDAARAVELU ALIAS K BALASUNDARAM Vs. DEPUTY COMMISSIONER OF POLICE CENTRAL CRIME BRANCH EGMORE CHENNAI
February 9, 2007
K SUNDARAM PILLAI, MANOHARAN Vs. DISTRICT COLLECTOR
March 24, 2007
K SUNDARASANAM Vs. DISTRICT REVENUE OFFICER
September 5, 2007
K SUNDARAVELU Vs. CHAIRMAN, TAMIL NADU HOUSING BOARD
March 20, 2007
K SURESH KUMAR Vs. GOVERNMENT OF TAMIL NADU
August 18, 2007
K T KANNAN Vs. K K NAGANANTHINI
December 18, 2007
K T MANIMEGALAI Vs. GOVERNMENT OF TAMIL NADU
November 12, 2007
K T R CHOWDHRY Vs. G MOHAN
June 21, 2007
K T VENKATESAN Vs. APPROPRIATE AUTHORITY INCOME TAX DEPARTMENT
March 13, 2007
K THANGAMARI Vs. M KUTRALINGAM SECRETARY TO GOVERNMENT CHENNAI
April 20, 2007
K THIRUVENGADAM Vs. NIL
October 24, 2007
K U MUTHUKUMARESAN Vs. ASST COMMISSIONER
November 27, 2007
K UMA RANI Vs. S ASHOK
April 27, 2007
K V ANANTHAKRUSHNAN Vs. REGISTRAR HIGH COURT
December 10, 2007
K V CHELLAPPAN Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
April 13, 2007
K V HARIKRISHNAN; P SHANKAR; M K PALANI AND K H GAJENDRAN Vs. THE ADVOCATE GENERAL HIGH COURT
March 5, 2007
K V S MANIKUMAR ALIAS SUBRAMANIAN Vs. DEPUTY SUPERINTENDENT OF POLICE
December 17, 2007
K VANAJA Vs. STATE OF TAMIL NADU
October 24, 2007
K VARADHAN Vs. SUBBARAYALU
March 2, 2007
K VASUDEVAN Vs. STATE OF TAMIL NADU
January 3, 2007
K VELANKANNAN Vs. GOVERNMENT OF TAMIL NADU
August 30, 2007
K VELMURUGAN Vs. DIRECTOR OF DRUGS CONTROL
February 5, 2007
K VELU Vs. REVENUE DIVISIONAL OFFICER
August 30, 2007
K VENKATARAMAN Vs. STATE OF TAMIL NADU
March 16, 2007
K VENUGOPAL Vs. K ARUMUGAM
June 6, 2007
K VENUGOPAL Vs. REGISTRAR GENERAL HIGH COURT
September 6, 2007
K VIJAYA Vs. COLLECTOR SALEM DISTRICT SALEM
November 20, 2007
K VIJAYAKUMAR Vs. V DEVAKI
November 22, 2007
K VIJAYAKUMARAN Vs. SENIOR MANAGER HR(RECRUITMENT AND SYSTEMS) BHARAT HEAVY ELECTRICALS LTD
October 12, 2007
K VIJAYALAKSHMI Vs. INSPECTOR OF POLICE ADAMBAKKAM POLICE STATION CHENNAI
July 4, 2007
K VIJAYAN Vs. APPUKUTTI
April 17, 2007
K VISWANATHAN Vs. STATE
July 2, 2007
K. RATHINAM Vs. COMMISSIONER OF POLICE
July 23, 2007
K. SIVASANKAR Vs. STATE BY INSPECTOR OF POLICE, ALL WOMEN POLICE STATION (WEST), COIMBATORE
July 31, 2007
K.P. BALAJI Vs. M. SESHADRI
February 2, 2007
K.R. OMANA AND OTHERS Vs. V. MOHANAN AND OTHERS
September 24, 2007
KADAR BASHA Vs. STATION HOUSE OFFICER
September 3, 2007
KADER MOHIDEEN Vs. K P M PEER MOHAMED
May 16, 2007
KADHAR Vs. STATE
October 4, 2007
KADICHAMBAI VILLAGE PRESIDENT Vs. KUMBAKONAM MUNICIPALITY
June 11, 2007
KADIRMUL ISAM DHARMA SABHA Vs. G VAIRAKANNU
June 4, 2007
KAILASH CHAND JAIN Vs. N SEETHARAMAN
June 20, 2007
KAILASH CHAND JAIN Vs. N SEETHARAMAN
June 26, 2007
KALA Vs. COMMISSIONER OF POLICE
November 6, 2007
KALA Vs. STATE OF TAMIL NADU
November 20, 2007
KALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 20, 2007
KALA Vs. SECRETARY TO GOVERNMENT HOME
December 3, 2007
KALA AGENCIES Vs. GENERAL MANAGER INDIAN OIL CORPORATION LIMITED REGIONAL OFFICE
June 12, 2007
KALA IYER Vs. STATE
February 28, 2007
KALA MANIVANNAN Vs. PRESIDENT DISTRICT CONSUMER DISPUTES REDRESSAL FORUM SOUTH
November 26, 2007
KALAICHELVI Vs. T ELAMASIVAN
March 2, 2007
KALAIRASI Vs. THANJAVUR MUNICIPALITY
December 19, 2007
KALAISELVAN Vs. VELUSAMY
April 19, 2007
KALAIVANI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
December 4, 2007
KALAIVANI @ FLORANCE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU, COMMISSIONER OF POLICE
February 23, 2007
KALAIYARASI Vs. STATE OF TAMILNADU
November 13, 2007
KALIAMMAL DIED Vs. K PERIASAMY
June 27, 2007
KALIANNAN Vs. BALAKRISHNAN
June 12, 2007
KALIAPPAN Vs. STATE OF TAMIL NADU
November 21, 2007
KALIYAMURTHY Vs. STATE
September 20, 2007
KALIYAPERUMAL Vs. PUDUPETTAI CHOKKANATHASWAMY
January 5, 2007
KALIYAPERUMAL Vs. PUDUPETTAI CHOKKANATHASWAMY
January 1, 2007
KALLIA MORTHY Vs. STATE
June 27, 2007
KALYANI Vs. SECRETARY TO THE GOVT OF TAMIL NADU
December 5, 2007
KALYANI RAJASIMMAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
August 18, 2007
KALYANI RAJASIMMAN Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
August 1, 2007
KAMALA Vs. RAMACHANDRAN
January 10, 2007
KAMALAMMAL ALIAS KAMALAM Vs. GANAPATHY APPAN
February 20, 2007
KAMALATHAL Vs. K VENKATACHALAM ALIAS VENKATESAN
April 5, 2007
KAMAMUTTAI ALIAS SHAHUL HAMEED Vs. JAMAL MOHAMMED
September 18, 2007
KAMARAJ MIDDLE SCHOOL, R THANGARAJ Vs. STATE OF TAMIL NADU
July 18, 2007
KAMARAJ NAGAR Vs. A VELAVENDAN
February 6, 2007
KAMARUDDIN SAHEB Vs. K T PALANIAPPA NADAR
April 12, 2007
KAMATCHI Vs. NATESA GOUNDER
January 3, 2007
KAMATCHI AMMAN CONSTRUCTIONS Vs. DIVISIONAL RAILWAY MANAGER/WORKS PALGHAT DIVISION SOUTHERN RAILWAY PALGHAT
July 18, 2007
KAMATCHIAMMAN EDUCATIONAL TRUST Vs. INDIAN NURSING COUNCIL
September 3, 2007
KAMILA BANU Vs. STATE OF TAMIL NADU
December 6, 2007
KANAGA AROMATICS P LTD Vs. DINDIGUL CAPSICUM RESINS P LTD
November 2, 2007
KANAGU ALIAS KANAGARAJ ALIAS KANAGALINGAM Vs. STATE
January 4, 2007
KANCHARLA VEERAIAH Vs. STATE OF TAMIL NADU
March 27, 2007
KANCHI KAMAKOTI MADAM Vs. STATE OF TAMIL NADU
April 5, 2007
KANCHIPURAM SILK HANDLOOM WEAVERS CO OPERATIVE MARKETING SOCIETY LTD Vs. COMMISSIONER OF INCOME TAX
March 12, 2007
KANDAN Vs. STATE OF TAMIL NADU
November 5, 2007
KANDAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
November 5, 2007
KANDAN TRAVEL AGENCIES Vs. RADHA
July 13, 2007
KANDASAMY Vs. STATE OF TAMIL NADU
August 16, 2007
KANDASAMY Vs. KALIANNAGOUNDER
January 31, 2007
KANDASAMY Vs. INSPECTOR OF POLICE
June 15, 2007
KANDASAMY Vs. H SAVITHIRI
April 27, 2007
KANDASAMY GOUNDER Vs. STATE
December 14, 2007
KANDASWAMY Vs. SUBRAMANIAN
January 19, 2007
KANDHASAMY Vs. MINOR DHANAM
November 6, 2007
KANNABIRAN Vs. ACCOUNTANT GENERAL OFFICE
November 5, 2007
KANNADASAN Vs. STATE TRANSPORT CORPORATION
September 12, 2007
KANNADASAN Vs. SUPERINTENDENT OF CENTRAL PRISON CENTRAL PRISON, PUZHAL
December 4, 2007
KANNADASAN Vs. STATE OF TAMILNADU
December 4, 2007
KANNAIYALAL BAFNA Vs. DISTRICT COLLECTOR
November 20, 2007
KANNAMMAL Vs. AYYANAN
September 18, 2007
KANNAN Vs. STATE, INSPECTOR OF POLICE
April 2, 2007
KANNAN @ PRABHU @ PRABHU KANNAN; DESINGHU RAJAN @ DESINGHU; GANESAN AND SIVAKUMAR @ KUMAR @ SAPPANIKUMAR Vs. STATE
April 11, 2007
KANNAN DIED LRS Vs. FATHIMA BEEVI
August 8, 2007
KANNATHAL Vs. ARULMIGHU KANNIAMMAL KARUPPASAMY THIRUKOIL
January 5, 2007
KANNIAPPAN Vs. STATE OF TAMILNADU
December 4, 2007
KANYAKUMARI DISTRICT CENTRAL COOPERATIVE BANK Vs. K DURAIRAJ
February 27, 2007
KANYAKUMARI MAVATTA MEEN PEDIKKUM THOZHILALAR SANGAM Vs. GOVERNMENT OF TAMIL NADU
December 12, 2007
KANYAKUMARI MEDICAL MISSION Vs. MUNICIPAL COMMISSIONER KUZHITHURAI MUNICIPALITY KUZHITHURAI
December 7, 2007
KARPAGA NAGAR NALA URIMAI SANGAM Vs. MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT
April 27, 2007
KARPAGAM CHARITY TRUST Vs. INDIAN NURSING COUNCIL
September 3, 2007
KARTHIK ELECTRIC CONTROLS Vs. COMMERCIAL TAX OFFICER
June 6, 2007
KARTHIKEYAN Vs. STATE
June 21, 2007
KARTHIKUMAR Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI 600 009
April 26, 2007
KARUNA Vs. STATE OF TAMIL NADU
August 9, 2007
KARUNANITHI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMILNADU CHENNAI
April 17, 2007
KARUPPA GOUNDER Vs. SOUNDARAM
February 12, 2007
KARUPPAIAH Vs. STATE OF TAMIL NADU
June 12, 2007
KARUPPAN Vs. CHELLAIAH
March 20, 2007
KARUPPANNA UDAYAR Vs. MUTHUSAMY
June 4, 2007
KARUPPANNA UDAYAR Vs. MUTHUSAMY
May 31, 2007
KARUPPASAMY NADAR Vs. KALLAMULI OOR ROMAN CALHOLIC MISSION
April 20, 2007
KARUPPASWAMY THEVAR Vs. STATE
November 22, 2007
KARUPPAYA Vs. STATE
December 4, 2007
KARUPPAYAL AND ORS Vs. ARUMUGAM
February 22, 2007
KARUPPAYAMMAL Vs. ARULMIGHU MARIAMMAN TEMPLE VEERAPPANCHATRAM
June 18, 2007
KARUPPIAH ASARI Vs. TENKASI TALUK
October 31, 2007
KARUR 80 ROAD RESIDENTS WELFARE Vs. SECRETARY DEPARTMENT OF LOCAL ADMINISTRATION AND WATER SUPPLY
January 5, 2007
KARUR DISTRICT DYEING ALIAS BLEACHING FACTORY OWNERS ASSOCIATION Vs. ASSESSING OFFICER TEXTILE COMMITTEE GOVERNMENT OF INDIA MINISTRY OF TEXTILES
March 6, 2007
KARUR MUNICIPALITY Vs. GOUSUNNISSA BIBI
March 24, 2007
KARUR VYSYA BANK EMPLOYEES UNION Vs. SECURITIES AND EXCHANGE BOARD OF INDIA EARNEST HOUSE
August 29, 2007
KARUR VYSYA BANK LIMITED Vs. KARUR VYSYA BANK EMPLOYEES UNION
March 13, 2007
KASI CONSULTANT CORPORATION Vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE
August 6, 2007
KASI S/O KARUPPASAMI Vs. STATE
March 15, 2007
KASI VISWANATHAN Vs. C KASTURI
April 16, 2007
KASIM BEEVI Vs. SOWR BEEVI
May 16, 2007
KASIM MARAIKKAYAR Vs. HAJI KATHIJA BEEVI TRUST NAGAPATTINAM
December 5, 2007
KASTHURI BAI Vs. SAVITHRI
July 24, 2007
KASTHURI THILAGAM Vs. GOVERNMENT OF TAMIL NADU
August 28, 2007
KASTURI AND SONS LIMITED KASTURI BUILDINGS CHENNAI Vs. V KRISHNAMURTHI SOLE PROPRIETOR AND CHIEF EXECUTIVE MEENA ADVERTISERS CHENNAI
August 22, 2007
KATHIR ALIAS KATHIRAVAN Vs. STATE
July 16, 2007
KATHIRVEL Vs. SUPERINTENDENT OF POLICE
August 27, 2007
KAVITHA Vs. COMMISSIONER OF POLICE
August 16, 2007
KEDIA OVERSEAS LTD Vs. SATELLITE TOWN DEVELOPMENT PVT LTD
December 4, 2007
KERALA HAIR DRESSES Vs. D KRISHNA RAO
March 15, 2007
KESAVALU NAIDU Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 21, 2007
KHODAY DISTILLERIES LIMITED Vs. SCOTCH WHISKY ASSOCIATION
October 12, 2007
KINATHUKADAVU PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD Vs. STATE OF TAMIL NADU
March 22, 2007
KISHAN LAL Vs. STATE OF TAMIL NADU
December 17, 2007
KISORIMAL KASHIRAM MARKETING AND AGENCIES (P) LIMITED Vs. STATE
March 1, 2007
KITTUSAMY Vs. INSPECTOR OF POLICE
August 6, 2007
KODAK INDIA LTD Vs. ASSISTANT COMMISSIONER
November 14, 2007
KOLAMMAL Vs. STATE OF TAMIL NADU
March 21, 2007
KOLINGIAMMAL Vs. STATE OF TAMILNADU
April 18, 2007
KOLLA RAVINDRA ALIAS K RAVI Vs. SUSHEELA BAI
June 28, 2007
KOLLI ADI NARAYANA Vs. CHOLAMANDALAM INVESTMENT AND FINANCE CO LTD
December 14, 2007
KONE ELEVATOR INDIA PVT. LTD Vs. COMMERCIAL TAX OFFICER
December 3, 2007
KONGARAR SPINNERS LTD Vs. S SANKARALINGAM ENFORCEMENT OFFICER
November 21, 2007
KOTHANDAN Vs. SUBRAMANIA MUDHALIAR
September 3, 2007
KOTHANDARAMAN Vs. K RAJAMMAL
March 16, 2007
KOTHARI AND COMPANY Vs. RAJAN AND COMPANY
November 22, 2007
KOTHUVAL AMIRUNNISSA Vs. COMMISSIONER VANIAMBADI MUNICIPALITY VELLORE DISTRICT
March 28, 2007
KRISHNA ALLOY STEELS Vs. REGISTRAR TAMIL NADU TAXATION
October 26, 2007
KRISHNA ALLOY STEELS Vs. REGISTRAR TAMIL NADU TAXATION SPECIAL TRIBUNAL
November 26, 2007
KRISHNA GOUNDER Vs. VENDA AMMAL
January 19, 2007
KRISHNA GOUNDER Vs. ARJUNA GOUNDER
July 30, 2007
KRISHNA KESHAV LABORATORIES LTD Vs. PUSHPA S FOMRA, KUSUM N FORMA AND ANITA S FOMRA
August 3, 2007
KRISHNAMOORTHY Vs. PARASURAMAN
January 10, 2007
KRISHNAN Vs. SECRETARY TO GOVERNMENT FOOD CO OPERATION AND CONSUMER
January 5, 2007
KRISHNAN Vs. STATE
July 3, 2007
KRISHNAN Vs. VAIYAPURI GOUNDER
November 15, 2007
KRISHNAN C N Vs. MANAGEMENT OF INDRA COTTON MILLS P LIMITED CHENNAI
April 10, 2007
KRISHNAN CHANDRASEKARAN Vs. DISTRICT COLLECTOR TIRUVALLUR
June 20, 2007
KRISHNAN TIRUVANNAMALAI TALUK AND DISTRICT Vs. PERUMAL CHETTIAR TIRUVANNAMALAI TALUK AND DISTRICT
March 15, 2007
KRISHNASAMY Vs. K ARUNAN
January 19, 2007
KRISHNAVENI Vs. STATE OF TAMIL NADU
January 8, 2007
KRISHNAVENI Vs. UNION OF INDIA
April 1, 2007
KRISHNAVENI Vs. UNION OF INDIA
April 27, 2007
KRISHNAVENI W/O SENTHIL @ SENTHIL KUMAR Vs. STATE OF TAMIL NADU
August 16, 2007
KTA RAJA CHETTIAR Vs. RAJAMANI
January 25, 2007
KULLAN Vs. RANIAMMAL
June 26, 2007
KUMAR Vs. STATE OF TAMIL NADU
February 12, 2007
KUMAR Vs. RAMESH
July 31, 2007
KUMAR Vs. STATE
July 17, 2007
KUMAR Vs. SUPERINTENDENT OF CENTRAL PRISON CENTRAL PRISON, PUZHAL
December 4, 2007
KUMAR Vs. STATE OF TAMILNADU
December 4, 2007
KUMAR @ PALANISAMY Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE
March 21, 2007
KUMAR alias NAINAR KUMAR Vs. STATE OF TAMILNADU
June 6, 2007
KUMAR TEXTILES Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
February 16, 2007
KUMAR TEXTILES Vs. MARINE PRODUCTS EXPORT DEVELOPMENT AUTHORITY
February 1, 2007
KUMAR TRANSPORTS Vs. CENTRAL WAREHOUSING CORPORATION
January 18, 2007
KUMARASAMY Vs. PATTIGOUNDER ALIAS PATTULINGAM
February 28, 2007
KUMARASAMY Vs. CHINNAMMAL
December 3, 2007
KUMARAVEL Vs. GOVERNMENT OF TAMIL NADU
August 17, 2007
KUMBAKONAM CENTRAL CO OP BANK EMPLOYEES UNION Vs. PRESIDING OFFICER
December 13, 2007
KUPPAIYANDI Vs. KANNIAMMAL
December 10, 2007
KUPPAMMAL Vs. CHINNATHAMBI PADAYACHI
January 8, 2007
KUPPAN ALIAS DURAI Vs. A N ANNAMALAI
November 5, 2007
KUPPAYEE AMMAL Vs. ATHIAPPA GOUNDER
December 3, 2007
KUPPU SWAMY GOUNDER Vs. PAPPUSWAMY
April 11, 2007
KUPPUSAMI Vs. SPECIAL TAHSILDAR
March 23, 2007
KUPPUSAMY Vs. KUPPAMMAL
June 18, 2007
KUPPUSAMY Vs. ADDL DISTRICT COLLECTOR
April 17, 2007
KUPPUSWAMI Vs. STATE OF TAMIL NADU
August 28, 2007
KURRATHUL AYIN Vs. HABEEBA
October 30, 2007
KURSHED SHARFUDEEN Vs. IBP COMPANY LTD
December 18, 2007
KURUVI ALIAS CHANDRASEKAR Vs. STATE OF TAMIL NADU
December 5, 2007
L BAKTHAVATSALAM Vs. R ALAGIRISWAMY
October 12, 2007
L BASHYAM Vs. B MUTHULAKSHMI
March 1, 2007
L DURAISAMY Vs. INSPECTOR GENERAL OF REGISTRATION
August 2, 2007
L G BALAKRISHNAN AND BROS LTD Vs. ASSISTANT COMMISSIONER CT
August 21, 2007
L HEMALATHA Vs. N P JAYAKUMAR
January 24, 2007
L JOSEPH STALIN Vs. TAMIL NADU CIVIL SUPPLIES
June 6, 2007
L KANNAPPAN Vs. GOVERNMENT OF TAMIL NADU
January 29, 2007
L KRISHNAN Vs. R VEERALAKSHMI
September 12, 2007
L MURUGAN Vs. STATE
July 19, 2007
L P LOGANATHAN Vs. M SYED ABUTAHIR
March 30, 2007
L PUNIAKODI Vs. EXECUTIVE OFFICER PAMMAL MUNICIPALITY
April 16, 2007
L R SEETHARAMAN Vs. V S MUTHUSAMY
December 7, 2007
L S MAILANATHAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
October 29, 2007
L S MAILANATHAN Vs. HEADMISTRESS BALARENGAPURAM MIDDLE SCHOOL
October 1, 2007
L S MAILANATHAN CORRESPONDENT BALARENGAPURAM MIDDLE SCHOOL Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
October 1, 2007
L SELVARAJAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE TRICHY RANGE
October 3, 2007
L SHANMUGA SUNDARA PERUMAL Vs. INSPECTOR OF POLICE TEAM I CENTRAL CRIME BRANCH
September 24, 2007
L SUBRAMANIA REDDY Vs. DEPUTY SALT COMMISSIONER
April 26, 2007
L THAMAYANTHI Vs. CATHOLIC SYRIAN BANK LTD
November 26, 2007
LAKSHMANAN AND ANOTHER Vs. STATE
August 10, 2007
LAKSHMI Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
October 3, 2007
LAKSHMI Vs. STATE OF TAMIL NADU
January 25, 2007
LAKSHMI Vs. MUNIYANDI
October 29, 2007
LAKSHMI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
August 28, 2007
LAKSHMI Vs. UNITED INDIA INSURANCE CO
March 2, 2007
LAKSHMI Vs. MARIAMMAL
October 29, 2007
LAKSHMI Vs. STATE OF TAMILNADU
December 12, 2007
LAKSHMI AMMAL Vs. T M MOHAMAD KASIM
February 9, 2007
LAKSHMI BAI Vs. PRASANNA KUMAR
January 18, 2007
LAKSHMI BAI Vs. S M M SAHUL HAMEED
February 27, 2007
LAKSHMI CARD CLOTHING MANUFACTURING COMPANY P LTD Vs. STATE OF TAMIL NADU
August 27, 2007
LAKSHMI DEVI Vs. DISTRICT COLLECTOR CUM INSPECTOR OF PANCHAYAT UNIONS
November 23, 2007
LAKSHMI ENTERPRISES Vs. R RAMAKRISHNAN
February 8, 2007
LAKSHMI GENERAL FINANCE LTD Vs. K R PALANIAPPAN
February 22, 2007
LAKSHMI MACHINE WORKS LTD Vs. ASSISTANT COMMISSIONER CT
August 24, 2007
LAKSHMI MACHINE WORKS LTD Vs. DEPUTY COMMISSIONER (CT) AND ORS
November 5, 2007
LAKSHMI MILLS COMPANY LTD PALLADAM BRANCH COIMBATORE Vs. DEPUTY CHIEF INSPECTOR OF FACTORIES TIRUPPUR
February 23, 2007
LAKSHMI NATESAN Vs. PERIASAMY
December 12, 2007
LAKSHMI PRODUCTS Vs. STATE BANK OF INDIA
February 23, 2007
LAKSHMI VILAS BANK LTD Vs. AULJOTHI FIBRE INDUSTRIES
April 13, 2007
LALITHA Vs. SECRETARY TO GOVERNMENT
November 13, 2007
LALITHA Vs. M BALASUBRAMANIAN
August 3, 2007
LALITHA LOGANATHAN Vs. PAPPI CHETTY RAGAVIAH CHETTY CHARITIES
January 12, 2007
LALITHAMMAL Vs. T MOHAN DAS
March 8, 2007
LALITHKUMAR ALIAS LALITH Vs. STATE
April 17, 2007
LALLI Vs. COMMISSIONER OF POLICE
December 12, 2007
LAND ACQUISITION OFFICER AND REVENUE DIVISIONAL OFFICER Vs. K LAKKAY GOWDER TRUST
September 25, 2007
LAND ACQUISITION OFFICER AND THE REVENUE DIVISIONAL OFFICER COONOOR Vs. K LAKKAY GOWDER TRUST
September 25, 2007
LAND ACQUISITION OFFICER AND THE SPL THASILDAR Vs. PALANIAPPAN
March 20, 2007
LARSEN AND TOUBRO LTD Vs. ASSISTANT COMMISSIONER
August 7, 2007
LARSEN AND TOUBRO LTD. Vs. UNION OF INDIA (UOI)
April 5, 2007
LATHA Vs. SECRETARY TO GOVERNMENT PUBLIC SC DEPARTMENT GOVERNMENT OF TAMIL NADU CHENNAI
September 21, 2007
LATHA Vs. STATE OF TAMIL NADU
October 29, 2007
LATHA Vs. STATE
September 3, 2007
LATHA Vs. STATE
July 18, 2007
LATHA Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT
November 20, 2007
LATHA Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VELLORE DISTRICT VELLORE
October 29, 2007
LATHA SRIDHAR Vs. R VIJAYAKUMAR
July 30, 2007
LATHISLAL Vs. LAWARANCE YESUDHASAN
February 22, 2007
LATSHMANAN; SUBBIAH, VENKATACHALAM Vs. STATE BY INSPECTOR OF POLICE
March 5, 2007
LAYA PERUMAL NADAR Vs. TIRUNELVELI DIOCESAN TRUST ASSOCIATION, TIRUNELVELI
September 6, 2007
LEELA KALYAN TEACHERS TRAINING INSTITUTE Vs. DIRECTOR OF TEACHER EDUCATION
December 11, 2007
LEELAA COOL Vs. GENERAL MANAGER TELECOMMUNICATION
November 26, 2007
LEITNER SHRIRAM MANUFACTURING LTD Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
July 12, 2007
LEO OILS AND LUBRICANTS Vs. BHARAT PETROLEUM CORPORATION LTD
December 14, 2007
LIBRA CONSTRUCTION AND FINANCE LIMITED Vs. INSPECTOR OF POLICE VENNANDUR POLICE STATION NAMAKKAL DISTRICT
January 31, 2007
LICENSEE LAKSHMI THEATRE Vs. STATE OF TAMIL NADU
January 18, 2007
LILLY BABU Vs. REGISTRAR
October 11, 2007
LIPI MARKETING (P) LTD Vs. DEPUTY COMMISSIONER (COMMERCIAL) TAXES (EAST) DIVISION
August 30, 2007
LLOYDS FINANCE LTD Vs. SWAMIJI MILLS LTD
July 31, 2007
LODI I K Vs. APPELLATE AUTHORITY UNDER TAMIL NADU SHOP AND ESTABLISHMENT ACT CHENNAI
January 22, 2007
LOGANATHAN Vs. STATE
July 18, 2007
LOGITHAKSHAN Vs. E S RAHIMA BIBI
December 5, 2007
LOHIDASAN Vs. INSPECTOR OF POLICE CCIW CID COIMBATORE CITY UNIT COIMBATORE DISTRICT
July 9, 2007
LOTUS RECREATION CLUB (REGD SOCIETY) Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF PROHIBITION AND EXCISE; DISTRICT COLLECTOR AND THE ASSISTANT COMMISSIONER (EXCISE)
September 4, 2007
LOUDRUSAMY Vs. STATE
June 11, 2007
LOURDURAJ Vs. HENDRY
June 11, 2007
LOURDUSWAMY A Vs. DEPUTY CHIEF SECURITY COMMISSIONER RAILWAY PROTECTION FORCE
April 3, 2007
LPG DISTRIBUTORS ASSOCIATION Vs. UNION OF INDIA
February 6, 2007
M A ABDUL JABBAR Vs. M S MUHAMMED YAHYA
January 8, 2007
M A AMANULLA Vs. COMMISSIONER,CORPORATION OF CHENNAI
March 12, 2007
M A ELANGOVAN Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
December 17, 2007
M A NACHIMUTHU Vs. THIRU N RAVICHANDRAN
March 24, 2007
M A SAJAN Vs. E W BAPTIST
June 6, 2007
M ABDUL JABAR Vs. STATE OF TAMIL NADU
September 10, 2007
M ABDUL SAMAD Vs. TAHSILDAR AANDIPATTI THENI DISTRICT
November 16, 2007
M ABDUL SAMATH Vs. DISTRICT SUPPLY OFFICER THENI THENI DISTRICT
December 7, 2007
M AMBIGAPATHY Vs. COMMISSIONER CORPORATION OF CHENNAI
March 6, 2007
M ANUSUYA Vs. M SHEELA
April 25, 2007
M ARUNA Vs. TEACHERS RECRUITMENT BOARD
November 28, 2007
M ASWATH Vs. JEEJA BABY
March 5, 2007
M B ABDUL ALI Vs. REGIONAL TRANSPORT OFFICER CUM SECRETARY REGIONAL TRANSPORT AUTHORITY KRISHNAGIRI
August 3, 2007
M BABU Vs. COLLECTOR THENI DISTRICT
October 17, 2007
M BAGAVATHI Vs. TAMIL NADU ELECTRICITY BOARD
November 6, 2007
M BAGAVATHI Vs. EXECUTIVE OFFICER
November 6, 2007
M BAKRUTHEEN Vs. B MOHAMED RIHANA
October 30, 2007
M BALAN Vs. TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
August 7, 2007
M BALARAMAN Vs. SUPERINTENDING ENGINEER KUNDAH GENERATION CIRCLE
November 16, 2007
M BALASUBRAMANI Vs. SHINE LEATHER EXPORTS
April 26, 2007
M BALASUBRAMANIAM Vs. STATE
July 10, 2007
M BALU Vs. BANU MITHRA
June 29, 2007
M BALUSAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION
July 2, 2007
M BEEMAN Vs. SUPERINTENDENT OF POLICE KANCHEEPURAM DISTRICT
January 29, 2007
M BHASKARAN REDDIAR Vs. DISTRICT COLLECTOR CUDDALORE DISTRICT
March 20, 2007
M BOJARAJAN Vs. DISTRICT COLLECTOR ERODE
April 19, 2007
M BOOPATHYAMMAL Vs. SPECIAL COMMISSIONER OF LAND ADMINISTRATION CHEPAUK CHENNAI
August 28, 2007
M C CHARLEE Vs. STATE
November 9, 2007
M C GOPAL Vs. S GAJENDRA NAID
February 8, 2007
M C MANICKAM CHETTIAR Vs. INDRANI KARMEGAM
December 20, 2007
M C PANDIYAN Vs. DISTRICT COLLECTOR
March 24, 2007
M CHANDRASEKAR Vs. UNION OF INDIA
October 9, 2007
M CHELLAPPA Vs. REVENUE DIVISIONAL OFFICER
January 9, 2007
M CHELLATHAI W/O A MURUGAN Vs. STATE OF TAMIL NADU
July 2, 2007
M CHIDAMBARAM TRUST Vs. V RAVICHANDRAN AND JAYALAKSHMI
April 18, 2007
M CHINNIYAN Vs. KASTHURI
July 11, 2007
M DAKSHINAMOORTHY Vs. STATE OF TAMIL NADU
October 31, 2007
M DEIVANAYAGAM Vs. SUB DIVISIONAL MAGISTRATE NORTH PONDICHERRY
April 25, 2007
M DHANARAJ Vs. J C ALBERT
February 27, 2007
M DURAIKANNAN Vs. STATE OF TAMIL NADU
January 18, 2007
M DURAISAMY Vs. STATE OF TAMIL NADU
February 6, 2007
M E SIVARAM Vs. MANAGING DIRECTOR TAMILNADU HOUSING BOARD
December 10, 2007
M ELUMALAI Vs. M BHUVANESWARI
April 27, 2007
M ELUMALAI Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYATS
November 26, 2007
M G R ALIAS CHIDAMBARAM Vs. STATE
December 20, 2007
M GANESAN Vs. VICE CHAIRMAN THE SETTLEMENT COMMISSION
March 12, 2007
M GNANAM Vs. SUPERINTENDENT OF POLICE KRISHNAGIRI
December 10, 2007
M GNANASEKAR Vs. STATE OF TAMIL NADU
June 11, 2007
M GOMATHI SHANKAR Vs. INCOME TAX OFFICER COMPANY WARD IV 1 121 M G ROAD AAYAHAR BHAWAN MAIN BUILDING IV FLOOR CHENNAI 600 034
September 5, 2007
M GOPAL Vs. T SOMASUNDARAM
January 25, 2007
M GOPAL Vs. P THANGADURAI
July 2, 2007
M GOTHANDAPANI Vs. ADDITIONAL BLOCK DEVELOPMENT OFFICER
December 6, 2007
M GOWRI AMMAL Vs. JOINT SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION
December 14, 2007
M GUNASEELAN Vs. PRESIDING OFFICER
September 6, 2007
M GURUDOSS Vs. RAMNATH GOENKA
August 8, 2007
M GURUNATHAN Vs. SPECIAL TRIBUNAL FOR COOPERATIVE CASES VELLORE
July 20, 2007
M GURUSAMY Vs. ASSISTANT DIRECTOR OF TOWN PANCHAYAT
October 10, 2007
M GURUSAMY DIED Vs. G VIJAYA
December 7, 2007
M H KUPPUSAMY Vs. TAMIL NADU ELECTRICITY BOARD
January 29, 2007
M HARIHARAN Vs. STATE
September 3, 2007
M HARIHARAN PRINCIPAL BHARATHIAR PALKALAIKOODAM PONDICHERRY Vs. PRINCIPAL SECRETARY TO GOVERNMENT GOVERNMENT OF PONDICHERRY VICE CHAIRMAN
March 9, 2007
M INDIRA GANDHI Vs. ASSISTANT ELEMENTARY EDUCATION OFFICER
September 7, 2007
M ISAAC Vs. CHURCH OF SOUTH INDIA
December 20, 2007
M JABADOSS Vs. DISTRICT REVENUE OFFICER COIMBATORE COIMBATORE DISTRICT
December 14, 2007
M JAGADASAN Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES N V N MALIGAI KILPAUK CHENNAI
October 1, 2007
M JAGARAYAR Vs. DIRECTOR OF ELEMENTARY EDUCATION COLLEGE ROAD CHENNAI
March 7, 2007
M JANARTHANAM Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE DMS COMPOUND CHENNAI 6
July 13, 2007
M JAYAJOTHI Vs. COMMISSIONER AMBATTUR MUNICIPALITY
January 3, 2007
M JAYARAMAN Vs. STATE OF TAMIL NADU
June 26, 2007
M JEEVANANDHAM Vs. BALAJI
March 6, 2007
M JEYANTHI Vs. DISTRICT EDUCATIONAL OFFICER CHENNAI EAST CHENNAI
July 11, 2007
M K M GEEYAVUDEEN Vs. COMMISSIONER PUDUKOTTAI
September 20, 2007
M K MADHIVADANAN Vs. R SAMARASAM
December 11, 2007
M K S BALASUBRAMANIAN Vs. KANCHEEPURAM CENTRAL CO-OPERATIVE BANK LTD
October 4, 2007
M K SRINIVASAN Vs. RANGARAJAN
November 28, 2007
M K VAIDYANATHAN Vs. STATE
January 12, 2007
M K VASU Vs. TAMIL NADU STATE MARKETING CORPORATION LTD
February 27, 2007
M KALYANASUNDARAM Vs. BHAKTHALALITHEESWARAR TEMPLE
October 23, 2007
M KANAGASABAPATHY Vs. SPECIAL OFFICER
October 12, 2007
M KANDASAMY Vs. DISTRICT COLLECTOR COIMBATORE DSITRICT
December 19, 2007
M KANNAMMAL Vs. COMMISSIONER OF POLICE
August 21, 2007
M KANNAN Vs. MANAGEMENT OF FAL INDUSTRIES LTD
January 8, 2007
M KANNAN Vs. STATE BANK OF INDIA
September 28, 2007
M KARNAN Vs. GOVERNMENT OF TAMIL NADU
January 29, 2007
M KARTHEESWARAN Vs. R ESWARAN
July 27, 2007
M KATHYAYANI Vs. V MAHENDRAN
July 6, 2007
M KHAJA MOHIDEEN Vs. TAMIL NADU WAKF BOARD
November 20, 2007
M KHAJA MOHIDEEN Vs. WAKF INSPECTOR/ELECTION OFFICER
November 20, 2007
M KRISHNAMOORTHY Vs. UNION OF INDIA
April 13, 2007
M KRISHNAN Vs. R MARIMUTHU
February 6, 2007
M KRISHNAN Vs. STATE OF TAMIL NADU
June 29, 2007
M KRISHNAPPA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER KRISHNAGIRI
September 11, 2007
M KUMARASAMY Vs. V SIVARAJ KARTHIKEYAN
September 11, 2007
M KUMARESAN Vs. CHIEF EXECUTIVE OFFICER KHADI AND VILLAGE INDUSTRIES BOARD
December 4, 2007
M KUPPUSAMY Vs. GOVERNMENT OF TAMIL NADU
January 8, 2007
M KUPPUSAMY Vs. SPECIAL OFFICER TAMIL NADU CO OPERATIVE UNION
January 29, 2007
M KUPPUSWAMY Vs. CHIEF EDUCATIONAL OFFICER VELLORE NORTH ARCOT AMBEDKAR DISTRICT
September 25, 2007
M L BALASUBRAMANIAM Vs. STATE
April 5, 2007
M L KRISHNAMOORTHY DIED Vs. GOVERNMENT OF TAMILNADU
September 14, 2007
M L MATHEWS Vs. INSPECTOR GENERAL OF REGISTRATION
January 29, 2007
M LATCHUMANAN Vs. STATE
April 11, 2007
M LOBO Vs. DISTRICT COLLECTOR
November 6, 2007
M LUKMAN HAKEEM Vs. INSPECTOR GENERAL OF PRISONS
November 1, 2007
M M RUBBER COMPANY LIMITED Vs. UNION OF INDIA
January 9, 2007
M M SHANMUGASUNDARAM Vs. BALASUBRAMANIAN
April 10, 2007
M M SHANMUGASUNDARAM Vs. BALASUBRAMANIAN
April 1, 2007
M M T A LIMITED Vs. KARTHIK FISHERIES P LTD
March 8, 2007
M M T C LIMITED Vs. COMMERCIAL TAX OFFICER
April 20, 2007
M M T C LTD Vs. SAMPOORANAM
January 20, 2007
M MAHENDRAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR VILLUPURAM
January 23, 2007
M MALLIGA Vs. COMMISSIONER OF POLICE MADURAI
February 23, 2007
M MANI Vs. MANAGEMENT OF BHARAT HEAVY ELECTRICALS LIMITED
April 16, 2007
M MANICKAM Vs. GOVT OF TAMIL NADU
October 24, 2007
M MANICKAVEL Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KOVAI LTD
November 13, 2007
M MANOHAR Vs. STATE OF TAMIL NADU
December 12, 2007
M MANOHARAN Vs. STATE OF TAMIL NADU
December 7, 2007
M MARIAMMAL Vs. THE SUPERINTENDENT OF POLICE AND; THE INSPECTOR OF POLICE
July 21, 2007
M MATHIAS Vs. STATE OF TAMIL NADU
July 9, 2007
M MOHAMED IQBAL Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
February 1, 2007
M MOHAMED IQBAL Vs. MANAGING DIRECTOR
February 1, 2007
M MOLAYAPPA GOUNDER Vs. M SUBRAMANIAN
September 13, 2007
M MURUGAN Vs. DISTRICT REVENUE OFFICER OF THE COLLECTORATE
January 31, 2007
M MUTHUMANICKAM Vs. B SENTHILVEL
June 21, 2007
M MUTHUSWAMY Vs. SECRETARY TO GOVTCOMMERCIAL TAXES
December 6, 2007
M N CHANDRASEKARAN Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
March 15, 2007
M N MANI Vs. SOMASUNDARAM
April 20, 2007
M N THANGARAJ Vs. VENKATACHALAPTHI TEX
June 25, 2007
M N THANGARAJ Vs. VENKATACHALAPATHI TEX
June 15, 2007
M NAGASUNDARAM Vs. STATE
November 26, 2007
M NALLATHAMBI Vs. STATE
December 3, 2007
M NARESH Vs. R SHANMUGAM
July 24, 2007
M NATARAJAN Vs. MANAGING DIRECTOR CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
February 23, 2007
M NATARAJAN Vs. SUPERINTENDING ENGINEER
October 24, 2007
M NATARAJAN Vs. STATE OF TAMIL NADU
August 7, 2007
M NITHYANANDAM Vs. V P SENTHILKUMARAN
March 27, 2007
M O P IYENGAR CHARITIES Vs. SPECIAL TAHSILDAR REVENUE RECOVERY ROYAPURAM CHENNAI
April 10, 2007
M P MARIMUTHU Vs. INSPECTOR GENERAL OF REGISTRATION
December 14, 2007
M P MITTALAL Vs. RAKHA
June 19, 2007
M P RAM MOHAN RAJA Vs. STATE OF TAMIL NADU
December 10, 2007
M PALANI Vs. R PERIASAMY
November 21, 2007
M PALANI Vs. COMMISSIONER CORPORATION OF CHENNAI
November 26, 2007
M PALANISAMY Vs. K PALANISAMY
June 4, 2007
M PARTHASARATHY Vs. REGISTRAR OF CO-OPERATIVE SOCIETIES
September 6, 2007
M PAUL DURAI Vs. DISTRICT AND SESSIONS JUDGE VILLUPURAM
June 20, 2007
M PONNUSAMY Vs. T PANNEERSELVAM
November 13, 2007
M PRABAKARAN Vs. DISTRICT COLLECTOR
October 17, 2007
M PREM SELVI Vs. EXECUTIVE ENGINEER DISTRIBUTION ELECTRICITY DISTRIBUTION CIRCLE/SOUTH TATABAD COIMBATORE
June 14, 2007
M PUSHPARAJ Vs. K KANTHIAH
June 15, 2007
M R SAHUL HAMEED Vs. N R THANIKACHALAM
March 14, 2007
M R VARIJA Vs. INSPECTOR GENERAL OF REGISTRATION
November 14, 2007
M RADHA Vs. SHANMUGAVADIVU
August 8, 2007
M RADHAKRISHNAN Vs. P LAKSHMIPATHY
February 9, 2007
M RAGINI MURUGESAN Vs. DISTRICT REVENUE OFFICER, DISTRICT SUPPLY OFFICER
November 21, 2007
M RAJANAYAGAM Vs. STATE OF TAMIL NADU
September 6, 2007
M RAJAPANDIAN Vs. TAMIL NADU KHADI AND VILLAGE INDUSTRIES BOARD
September 17, 2007
M RAJARATHINAM Vs. STATE BANK OF INDIA
August 18, 2007
M RAJAVEL Vs. INSPECTOR OF POLICE
July 24, 2007
M RAJENDRAN Vs. DEPUTY MILK COMMISSIONER CO-OPERATION OFFICE
November 2, 2007
M RAJESWARI Vs. P R GOPAL
August 3, 2007
M RAKKU Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL
January 10, 2007
M RAMACHANDRAN Vs. A MUNUSAMY
August 8, 2007
M RAMACHANDRAN Vs. DIRECTOR OF EMPLOYMENT AND TRAINING CHENNAI 600 005
June 18, 2007
M RAMAIAH Vs. JOINT REGISTRAR OF CO OP SOCIETIES CUDDALORE REGION CUDDALORE
February 26, 2007
M RAMAIYAN Vs. GOVERNMENT OF TAMILNADU
July 3, 2007
M RAMALINGAM Vs. REVENUE DIVISIONAL OFFICER
September 11, 2007
M RAMASAMY Vs. F RAMESH
September 3, 2007
M RAMASAMY Vs. PAPA
July 13, 2007
M RAMASAMY AND COMPANY Vs. JAVADHU HILLS HILL TRIBES LARGE SIZED MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED
June 19, 2007
M RAMESH Vs. SECRETARY, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
November 21, 2007
M RANI Vs. STATE OF TAMIL NADU, DEPARTMENT OF EXCISE AND PROHIBITION; DISTRICT COLLECTOR AND DISTRICT MAGISTRATE AND INSPECTOR OF POLICE
February 22, 2007
M RANI MUNIRATHINAM Vs. STATE OF TAMIL NADU
November 23, 2007
M RASSU Vs. TAMIL NADU STATE TRANSPORT CORPORATION LIMITED
April 21, 2007
M RAVICHANDRAN Vs. INSPECTOR GENERAL OF POLICE
October 9, 2007
M RAVIKUMAR Vs. A ARUL
October 4, 2007
M S MANI NADAR Vs. PRESIDING OFFICER LABOUR COURT MADURAI
November 6, 2007
M S MICHAEL Vs. DIRECTOR GENERAL OF POLICE
August 18, 2007
M S MUNIVENKATAPPA Vs. STATE BANK OF INDIA
January 20, 2007
M S SRINIVASA NAICKER Vs. INCOME TAX OFFICER WARD I 3 MADURAI
January 29, 2007
M SABARINATHAN Vs. GENERAL MANAGER, ORDNANCE FACTORY, MINISTRY OF DEFENCE,; CHAIRMAN AND D G O F , ORDNANCE FACTORY,; EMPLOYMENT OFFICER, EMPLOYMENT AND TRAINING DEPARTMENT AND; P VIJAY ANAND
December 14, 2007
M SADASIVAM Vs. K DURAISAMY
April 27, 2007
M SADASIVAM Vs. DURAISAMY
July 4, 2007
M SAJJAN RAJ NAHAR Vs. A BALASUBRAMANIAM
July 19, 2007
M SAMINATHAN Vs. VIJAYALAKSHMI
February 5, 2007
M SAVUTHAN Vs. REGIONAL TRANSPORT OFFICER SALEM
September 17, 2007
M SEKAR Vs. INSPECTOR OF POLICE P 4 BASIN BRIDGE POLICE STATION CHENNAI
June 11, 2007
M SELVAKUMAR Vs. STATE
October 8, 2007
M SELVAM Vs. UNION OF INDIA
January 10, 2007
M SELVARAJ Vs. COMMISSIONER OF INCOME-TAX
September 26, 2007
M SENTHIL KUMAR Vs. DELTA CARRIERS
April 2, 2007
M SENTHILKUMAR Vs. SEVEN SEAS SHIPPING SERVICES
November 29, 2007
M SHANKAR Vs. STATE OF TAMIL NADU
September 11, 2007
M SHANMUGAM Vs. UCO BANK ERODE TOWN PERIYAR DISTRICT
November 30, 2007
M SHANMUGAM Vs. DEPUTY COMMERCIAL TAX OFFICER
April 3, 2007
M SHANMUGAM Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION LTD
December 19, 2007
M SHASHIKANTH Vs. UNION OF INDIA
April 3, 2007
M SHYAMALA Vs. DIRECTOR OF SCHOOL EDUCATION
November 16, 2007
M SIVA Vs. COMMISSIONER PALLAVARAM MUNICIPALITY
January 25, 2007
M SIVA Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER THENI
August 2, 2007
M SIVACHALAPATHY Vs. SADASIVAM
December 10, 2007
M SIVAPRAKASA MUDALIAR Vs. PADMAVATHY
February 26, 2007
M SOMASUNDARAM Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE REGION CHINTHAMANI CO OPERATIVE
September 13, 2007
M SOUNDARAPANDIAN Vs. STATE
October 6, 2007
M SRINIVASA RAO Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 24, 2007
M SUBBAIAH Vs. P ARUMUGAKANI AND ORS
June 21, 2007
M SUBRAMANI Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
January 12, 2007
M SUBRAMANI Vs. P SHANMUGAM
March 1, 2007
M SUBRAMANI Vs. P SHANMUGAM
April 2, 2007
M SUBRAMANIAM Vs. STATE OF TAMIL NADU
September 10, 2007
M SUBRAMANIAM Vs. EXECUTIVE OFFICER
March 9, 2007
M SURESH Vs. B SUMATHI
September 27, 2007
M SWAMINATHAN Vs. DISTRICT REVENUE OFFICER THANJAVUR
September 13, 2007
M SYED NIZAM ALI Vs. ACCOUNTANT GENERAL A AND E
August 24, 2007
M THANGAMANI Vs. P DHARMARAJ
September 10, 2007
M THARMARAJ Vs. DISTRICT COLLECTOR TUTICORIN
June 20, 2007
M THILAGAVATHY Vs. SUBRAMANIAN
June 29, 2007
M THIRUGNANASAMBANDAR Vs. THAMIZH NAADU PUBLIC SERVICE COMMISSIONER
October 22, 2007
M THIRUNAVUKARASU Vs. INDIAN PSYCHIATRIC SOCIETY TRIBUNAL
December 20, 2007
M THIRUNAVUKKARASU Vs. GENERAL MANAGER TAMILNADU STATE TRANSPORT CORPORATION
October 1, 2007
M V NATHAN Vs. STATE
June 26, 2007
M V RATHINAM Vs. PADMADEVI
October 25, 2007
M V SACHIDANANDAM Vs. PRAKASH KUMAR
February 6, 2007
M VADIVEL MUTHUSWAMY Vs. ALANGAMMAL MURUGESAN
March 5, 2007
M VAIDVELU Vs. MANAGER/PERSONNEL (RANDS), BHEL, TIRUCHIRAPPALLI
January 18, 2007
M VELMURUGAN Vs. DISTRICT COLLECTOR VIRUDHUNAGAR
October 31, 2007
M VELUSAMY Vs. INSPECTOR GENERAL OF REGISTRATION
November 12, 2007
M VENKATACHALAM Vs. N PALANISAMY THEVAR
November 14, 2007
M VIJAYA Vs. SECRETARY TO THE GOVT OF TAMIL NADU
December 5, 2007
M VIJAYAKUMAR Vs. STATE OF TAMIL NADU
January 25, 2007
M VIJAYAKUMAR Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
September 19, 2007
M VIJAYAKUMAR Vs. STATE OF TAMIL NADU
April 17, 2007
M VINCENT Vs. JOINT SECRETARY TO GOVERNMENT
April 13, 2007
M VINOBAJI Vs. CENTRAL REGISTRAR OF CO OP SOCIETIES
April 9, 2007
M WILBYNATHAN Vs. STATE OF TAMIL NADU
April 17, 2007
M. LOGANATHAN Vs. GOVERNMENT OF INDIA REPRESENTED BY COMMISSIONER OF INCOME TAX
March 14, 2007
M. MANICKAM Vs. SECRETARY AND COMMISSIONER, HOME DEPARTMENT GOVERNMENT OF TAMIL NADU, CHENNAI
March 15, 2007
M. THIRUPPATHY Vs. R. VIJAYAKUMAR
January 3, 2007
M. VEDAMANICKAM NADAR Vs. M. SUDALAIKANNU THEVAR
March 29, 2007
M.G.M. TRANSPORTS (MADRAS) (P) LTD Vs. INCOME TAX OFFICER
March 14, 2007
MACHS SPRINGS P LTD Vs. COMMERCIAL TAX OFFICER FAC HOSUR NORTH HOSUR KRISHNAGIRI DISTRICT
September 6, 2007
MADASAMY Vs. STATE OF TAMIL NADU
August 1, 2007
MADASAMY CHETTIAR Vs. RAJAMANIRAJ @ RAJ
March 24, 2007
MADASWAMY Vs. GOVINDARAJ
January 2, 2007
MADATHIL BROTHERS Vs. DEPUTY COMMISSIONER OF INCOME
October 23, 2007
MADHA ENGINEERING COLLEGE Vs. STATE OF TAMIL NADU
July 12, 2007
MADRAS CAN FACTORY Vs. MADRAS METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
July 10, 2007
MADRAS CEMENTS LIMITED Vs. K GUNASEKARAN
April 9, 2007
MADRAS CEMENTS LTD Vs. VIJAYANAGARAM RAMAMURTHY PROPRIETOR OF SRI PARAMESWARI AGENCIES
July 21, 2007
MADRAS FERTILIZERS LIMITED Vs. SICGIL INDIA LIMITED
September 12, 2007
MADRAS GOVERNMENT SERVANTS CO OP SOCIETY LTD Vs. K SHANTHI
February 6, 2007
MADRAS HIGH COURT STAFF ASSOCIATION Vs. STATE OF TAMIL NADU
September 6, 2007
MADRAS HIGH COURT STAFF ASSOCIATION Vs. GOVERNMENT OF TAMIL NADU
April 12, 2007
MADRAS LABOUR UNION Vs. BINNY LTD
September 7, 2007
MADRAS METROPOLITAN DEVELOPMENT AUTHORITY Vs. F C FAKIR FAIZULLAH BHOY
July 11, 2007
MADRAS PRESIDENCY HOMOEOPATHIC ASSOCIATION Vs. REGISTRAR TAMIL NADU HOMOEOPATHY MEDICAL COUNCIL
February 19, 2007
MADRAS SANSKRIT COLLEGE AND S S V PATASALA Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
November 16, 2007
MADRAS STEEL RE-ROLLERS ASSOCIATION Vs. UNION OF INDIA
July 27, 2007
MADRAS STOCK EXCHANGE LTD Vs. AGATE FINANCE LTD
August 22, 2007
MADURA COATS LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE BIBIKULAM MADURAI
December 20, 2007
MADURAI DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES UNION REGD NO 31/MDU Vs. STATE OF TAMIL NADU
July 13, 2007
MADURAI DISTRICT URBAN CO OPERATIVE BANK EMPLOYEES UNION MADURAI Vs. RESERVE BANK OF INDIA
July 30, 2007
MADURAI MANAGEMENT OF SOCIAL SCIENCE Vs. STATE OF TAMIL NADU
September 10, 2007
MADURAI POWER CORPORATION PVT LIMITED Vs. DEPUTY COMMISSIONER OF CENTRAL EXCISE
August 8, 2007
MADURAI SAURASHTRA SABHA Vs. STATE OF TAMILNADU
February 2, 2007
MADURANTAKAM Vs. ANJALAKSHMI AMMAL, MADURANTAKAM AND OTHERS
November 29, 2007
MAGESH Vs. STATE OF TAMILNADU
October 31, 2007
MAGESHWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
October 30, 2007
MAHADEVAN ALIAS KALATHI CHENNAVARTHANAN Vs. STATE
July 16, 2007
MAHALAKSHMI Vs. GOVERNMENT OF TAMIL NADU
August 16, 2007
MAHALINGAM Vs. GOPU
June 15, 2007
MAHARAJA Vs. SUB COLLECTOR THE SUB DIVISIONAL MAGISTRATE GOBICHETTIPALAYAM
November 14, 2007
MAHESWARI Vs. M MANOHARAN
December 17, 2007
MAHINDRA LOGISOFT BUSINESS SOLUTIONS LIMITED Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
November 20, 2007
MAHINDRA LOGISOFT BUSINESS SOLUTIONS LIMITED Vs. M BALASUBRAMANIAN
November 20, 2007
MAJOR K MATHEWS Vs. STATE OF TAMIL NADU
February 6, 2007
MAJOR K MATHEWS Vs. STATE
September 20, 2007
MAJOR UDAY NANGIA Vs. ASSISTANT ADJUTANT QUARTER MASTER GENERAL
April 23, 2007
MAJRI STEELS Vs. COMMERCIAL TAX OFFICER
August 29, 2007
MAKUDEESWARAN, SHUNMUGAM Vs. SUB-INSPECTOR OF POLICE, AMBILIKKAI POLICE STATION
October 23, 2007
MALA Vs. SECRETARY TO GOVT
October 3, 2007
MALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE KANCHEEPURAM DISTRICT KANCHEEPURAM
October 3, 2007
MALA ALIAS MAHALAKSHMI Vs. R NANDAKUMAR
June 12, 2007
MALAI MURASU OWNED AND MANAGED Vs. APEX AGENCIES 35 NUNGAMBAKKAM HIGH ROAD MADRAS 34
July 13, 2007
MALARKODI Vs. CHIDAMBARAM
January 9, 2007
MALATHI Vs. STATE OF TAMILNADU
September 18, 2007
MALAYAPPAN Vs. INSPECTOR OF POLICE KUMBUR
July 18, 2007
MALLIGA Vs. PATCHAIMAL PANCHAYAT PRESIDENT
November 20, 2007
MANAENENT OF ARAKONAM CO OPERATIVE HOUSE MORTGAGE SOCIETY Vs. T J RANGAPPAN
September 7, 2007
MANAGEMENT CHENNAI CENTRAL COOPERATIVE BANK LTD Vs. JOINT COMMISSIONER OF LABOUR
March 23, 2007
MANAGEMENT FLORAM SHOES INDIA PVT LTD Vs. PRESIDING OFFICER LABOUR COURT VELLORE
March 27, 2007
MANAGEMENT G M ASLAM Vs. TAHSILDAR FORT TONDIARPET TALUK PERIYAMED CHENNAI
November 29, 2007
MANAGEMENT M S HINDUSTAN MOTORS EARTH MOVING EQUIPMENT DIVISION LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
January 20, 2007
MANAGEMENT MALAYASIS AIRLINES Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
June 11, 2007
MANAGEMENT MALAYSIAN AIRLINES Vs. PRESIDING OFFICER
June 11, 2007
MANAGEMENT MINJUR COOPERATIVE AGRICULTURAL BANK Vs. COLLECTOR TIRUVALLUR DISTRICT
June 21, 2007
MANAGEMENT OF ART INDUSTRIAL SCHOOL TIRUNELVELI Vs. GENERAL SECRETARY INDUSTRIAL ESTATE WORKER CENTRE
September 6, 2007
MANAGEMENT OF DAIRY DEVLOPMENT CORPORATION CHENNAI Vs. PRESIDING OFFICER 1ST ADDL LABOUR COURT CHENNAI
February 3, 2007
MANAGEMENT OF EID PARRY INDIA LTD Vs. GOVT OF TAMIL NADU
September 19, 2007
MANAGEMENT OF HATSUN AGRO PRDUCT LTD Vs. LABOUR OFFICER SALEM
February 27, 2007
MANAGEMENT OF INSTITUTE OF ROAD TRANSPORT TECHNOLOGY Vs. S ARUMUGAM
February 2, 2007
MANAGEMENT OF KANCHEEPURAM MURUGAN SILK WEAVERS CO OPERATIVE PRODUCTION AND SALES SOCIETY LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU
April 12, 2007
MANAGEMENT OF KANCHI THALIVAN NESAVALAR KOOTURAVU URPATHI MATRUM VIRAPANI SANGAM LTD MARIAMMAN KOIL STREET SRIVILLIPUTHUR 626 125 Vs. PRESIDING OFFICER LABOUR COURT MADURAI Ï¿½ 20
July 12, 2007
MANAGEMENT OF KARUR VYASYA BANK LTD Vs. PRESIDING OFICER INDUSTRIAL TRIBUNAL MADRAS
January 29, 2007
MANAGEMENT OF LUK INDIA PRIVATE LTD Vs. PRESIDING OFFICER LABOUR COURT SALEM
June 11, 2007
MANAGEMENT OF MADRAS ALUMINIUM CO LTD Vs. R PAULMANICKAM
March 20, 2007
MANAGEMENT OF MADRAS ATOMIC Vs. DEPUTY COMMISSIONER OF LABOUR APPEAL
November 6, 2007
MANAGEMENT OF MARUDHUPANDIYAR TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
November 28, 2007
MANAGEMENT OF MBD MOTOR TRANSPORT Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT
October 22, 2007
MANAGEMENT OF MELUR PRIMARY AGRICULTURAL COOPERATIVE BANK LTD Vs. N RAJA
March 12, 2007
MANAGEMENT OF METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER, I ADDITIONAL LABOUR COURT AND; R CHANDRA MOHAN
September 26, 2007
MANAGEMENT OF MICRO LAB PRIVATE LIMITED Vs. PRESIDING OFFICER
November 30, 2007
MANAGEMENT OF PATTUKOTTAI AZHAGIRI TRANSPORT CORPORATION Vs. PRESIDING OFFICER LABOUR COURT
March 22, 2007
MANAGEMENT OF PRAXAIR LIMITED Vs. DEPUTY COMMISSIONER OF LABOUR
December 17, 2007
MANAGEMENT OF PREMIER MILLS PVT LTD Vs. PRESIDING OFFICER LABOUR COURT
January 20, 2007
MANAGEMENT OF SAMSON RUBBER INDUSTRIES PRIVATE LIMITED Vs. PRESIDING OFFICER PRINCIPAL LABOUR COURT CHENNAI
July 20, 2007
MANAGEMENT OF SRICHAKRA TYRES LIMITED Vs. S STEPHEN AROKIARAJ
December 20, 2007
MANAGEMENT OF SS 7 INAM BYROJI PRIMARY Vs. R NATESAN
March 27, 2007
MANAGEMENT OF STANMORE ESTATE Vs. STATE OF TAMIL NADU
December 19, 2007
MANAGEMENT OF SURAT GOODS TRANSPORT SERVICE Vs. DEPUTY COMMISSIONER OF LABOUR
August 1, 2007
MANAGEMENT OF TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU) LTD; ADMINISTRATOR, TAMIL NADU STATE TRANSPORT EMPLOYEES PENSION FUND TRUST Vs. S GOPALAKRISHNAN
October 10, 2007
MANAGEMENT OF TAMIL NADU STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU LTD Vs. ADMINISTRATOR TAMIL NADU STATE TRANSPORT EMPLOYEES
October 10, 2007
MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. B.GNANASEKARAN
July 10, 2007
MANAGEMENT OF TNCSC LTD Vs. INSPECTOR OF LABOUR, N INDUSTRIAL ESTABLISHMENTS (CONFERMENT OF PERMANENT STATUS TO WORKMEN) ACT AND ORS
June 6, 2007
MANAGEMENT OF TRACTORS AND FARMS EQUIPMENTS LTD , K PATTI PLANT Vs. PRESIDING OFFICER, LABOUR COURT,; B AROKIARAJA; P KANNUCHAMY
July 25, 2007
MANAGEMENT OF WENTWORTH ESTATE Vs. RETHINI
August 31, 2007
MANAGEMENT SALEM DISTRICT Vs. PRESIDING OFFICER
September 27, 2007
MANAGEMENT SAVEETHA DENTAL COLLEGE Vs. DEPUTY COMMISSIONER OF LABOUR
October 4, 2007
MANAGEMENT TAMIL NADU INDUSTRIAL CO OP RUBBERISED COIR PRODUCTS LTD Vs. ASSISTANT COMMISSIONER OF LABOUR
July 20, 2007
MANAGEMENT TAMIL NADU STATE TRANSPORT CORPORATION Vs. JOINT COMMISSIONER OF LABOUR
October 17, 2007
MANAGEMENT TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD SPECIAL DIVISION Vs. R THIRUMALAI KUMAR
August 21, 2007
MANAGEMENT TAMILNADU GOVERNMENT TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. K N SIVANMALAI
February 3, 2007
MANAGEMENT TAMILNADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION II LTD Vs. A BALASUBRAMANIAN
January 29, 2007
MANAGEMENT TUTICORIN PORT TRUST Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL MADRAS
February 21, 2007
MANAGER CENTRAL WAREHOUSING CORPORATION Vs. RITA ENTERPRISES
September 13, 2007
MANAGER NATIONAL INSURANCE CO LTD Vs. PADMAVATHY
January 29, 2007
MANAGER ORIENTAL INSURANCE CO LTD Vs. KALARANI
December 14, 2007
MANAGER ORIENTAL INSURANCE COMPANY Vs. MURUGAN
November 5, 2007
MANAGER THE SCIENTIFIC FERTILISER COMPANY PVT LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
November 28, 2007
MANAGER UNITED INDIA INSURANCE CO LTD Vs. MAGESWARI
October 29, 2007
MANAGER, CO-OPERATIVE SILK PALACE THAMARAI SILK HOUSE Vs. PRESIDING OFFICER LABOUR COURT, COIMBATORE
August 23, 2007
MANAGER, UNITED INDIA INSURANCE CO LTD , PERAMBALUR Vs. MANAGING DIRECTOR, PANDIAN ROADWAYS CORPORATION
October 29, 2007
MANAGING DIRECTOR Vs. MURUGAN
September 12, 2007
MANAGING DIRECTOR Vs. COMMISSIONER PETHANAYAKANPATTI PANCHAYAT
December 3, 2007
MANAGING DIRECTOR M/S MAKKAL THOLAI THODARPU KUZHUMAN LTD Vs. V MUTHULAKSHMI
October 26, 2007
MANAGING DIRECTOR METRO TRANSPORT CORPORATION Vs. R AMIRTHAM
January 10, 2007
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION Vs. MANIKANDAN
March 16, 2007
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION CHENNAI DN I LTD CHENNAI 2 Vs. S RAVI
January 29, 2007
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. G MANNAR MANNAN
January 29, 2007
MANAGING DIRECTOR METROPOLITAN TRANSPORT CORPORATION LTD Vs. P AYAMMAL
October 30, 2007
MANAGING DIRECTOR SRI VINAYAKA TEXTILES Vs. PRESIDENT PETHANAYAKANPATTI PANCHAYAT
December 3, 2007
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION 1 LTD Vs. G KATHAMUTHU
October 30, 2007
MANAGING DIRECTOR STATE EXPRESS TRANSPORT CORPORATION TAMIL NADU DIVISION 1 LTD Vs. PATTANAM
October 30, 2007
MANAGING DIRECTOR TAMIL NADU HOUSING BOARD NANDANAM CHENNAI Vs. A PETER SAMSON
December 17, 2007
MANAGING DIRECTOR TAMIL NADU MEDICINAL PLANT FARMS AND HERBAL MEDICINE CORPN LTD Vs. K SHIVARAJ
September 12, 2007
MANAGING DIRECTOR TAMIL NADU STATE Vs. N BALACHANDRAN
March 16, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT Vs. MINOR KISHORE VIGNESH
January 4, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. D VASANTHA
August 31, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. MANGALAM
January 4, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. M SELVAM
January 12, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION Vs. R RADHAKRISHNAN NAIR
September 14, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION COIMBATORE DIVISION LTD Vs. M CHINNASAMY
August 18, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION II LIMITED Vs. KISHORE VIGNESH
January 4, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION DIVISION II LIMITED CHENNAIMALAI ROAD ERODE Vs. BALAKRISHNAN
January 4, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIVISION II LTD Vs. MUTHU
April 23, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LIMITED Vs. D VIJAYA
December 3, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. S MOHAN
August 29, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. RAJALAKSHMI
September 25, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KUPPANDI
October 26, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. KARUPANNA GOUNDER
November 2, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. GANDHIMATHI
November 1, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MUTHAYAL
November 6, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. A CHINNAPPAN
November 6, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MOHAMED SAYED ANSARI SAFIA KHATOON
November 29, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MARIMUTHU ALIAS MARIAPPAN
November 26, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. DHANAM
November 13, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. ANNETTE MOTHMARANEI
November 15, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. MEENAKSHI
November 20, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION LTD Vs. M MARIMUTHU
November 19, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. MANI
November 2, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI Vs. PONPANDIAN
November 26, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI DIVISION IV Vs. S PANDIAN CHELLAIAH SERVAI
October 11, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION MADURAI LTD Vs. MAHALAKSHMI
October 25, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. MEENATCHI SATHANANTHAM
March 20, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN 1 LTD Vs. S RAJENDRAN
March 16, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION VPM DVN I LTD Vs. POOMALAI
September 7, 2007
MANAGING DIRECTOR TAMIL NADU STATE TRANSPORTATION CORPORATION DIVISION I Vs. R VANAJA
November 7, 2007
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION Vs. R JOSEPH
December 3, 2007
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. SOURIAMMAL
December 3, 2007
MANAGING DIRECTOR TAMILNADU STATE TRANSPORT CORPORATION LTD Vs. TMT POOVATHI
December 10, 2007
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION Vs. T M KRISHNAPRASAD
January 19, 2007
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. K VIJAY KRISHNA
October 22, 2007
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. B SHOWKATH BASHEER
January 29, 2007
MANAGING DIRECTOR THE TAMIL NADU STATE TRANSPORT CORPORATION VILLUPURAM DIVISION III LTD Vs. KAMAL KISHORE TIWARI
November 5, 2007
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (DIVISION I) Vs. M CHELLIAH
April 27, 2007
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION - 1) LTD Vs. THANAGKAALAI
October 30, 2007
MANAGING DIRECTOR, STATE EXPRESS TRANSPORT CORPORATION (TAMIL NADU DIVISION - 1) LTD Vs. ORIENTAL INSURANCE COMPANY LIMITED
October 30, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION Vs. S. KANNAPPAN
April 11, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (KUMBAKONAM DIVISION III) LTD Vs. SAMAYADURAI AND ORS
July 4, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION (MADURAI) LTD Vs. MINOR GUNASEELAN
October 25, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED, COIMBATORE DIVISION I Vs. USHA NANDHINI ALIAS USHA; J SRINIVAS AND THE BRANCH MANAGER, TAMIL NADU STATE TRANSPORT CORPORATION LIMITED (JEEVA TRANSPORT CORPORATION)
August 24, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, (KUMBAKONAM DIVISION II) LTD. Vs. SEKAR
January 19, 2007
MANAGING DIRECTOR, TAMIL NADU STATE TRANSPORT CORPORATION, VILLUPURAM Vs. S. MUNIYAMMAL AND OTHERS
June 22, 2007
MANAGING PARTNER M/S MANI BAKERY NO 34/20 KATPADI ROAD VELLORE Vs. SRILAKSHMI GANAPATHY CHIT FUNDS
June 6, 2007
MANAGMENT OF KARUR VYASYA BANK LTD Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL
January 2, 2007
MANALI PETRO CHEMICALS LTD Vs. EASTERN ORGANICS
November 1, 2007
MANGAIYARKARASI AIDED MIDDLE SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI 6
August 31, 2007
MANGALA MARINES Vs. HINDUSTAN PETROLEUM CORPORATION LTD THALAMUTHU NATARAJAN BUILDING NO 8
November 26, 2007
MANGALA PACKS P LTD Vs. COMMERCIAL TAX OFFICER
August 21, 2007
MANHARLAL J PAREKH Vs. V L NARAYANAN
June 12, 2007
MANI Vs. STATE OF TAMILNADU
November 7, 2007
MANI Vs. A JAGANATHAN
June 26, 2007
MANI Vs. K S SANTHANA KRISHNAN
November 21, 2007
MANI Vs. GROUP COMMANDANT CENTRAL INDUSTRIAL SECURITY FORCE CHENNAI
April 10, 2007
MANI Vs. STATE OF TAMIL NADU
December 17, 2007
MANI ALIAS VISHA MANI Vs. STATE OF TAMIL NADU
November 6, 2007
MANI MUTHU Vs. DURAI PANDI NADAR
November 19, 2007
MANI PADAYACHI Vs. RAJU PADAYACHI
December 14, 2007
MANICKA PADAYACHI Vs. CHINNAIYAN
February 23, 2007
MANICKAM Vs. AMIRTHAM
June 1, 2007
MANICKAM Vs. STATE
April 25, 2007
MANICKAM ALIAS POONGA MANICKAM Vs. STATE
October 6, 2007
MANICKAM AND ORS Vs. AMIRTHAM; THE REGIONAL TRANSPORT OFFICER; BANNARI AND STATE BANK OF INDIA
June 4, 2007
MANICKAM PILLAI Vs. SIVA CHIDAMBARA PADAYACHI
February 1, 2007
MANICKAM S O RAJU ASARI Vs. SECRETARY TO THE
June 14, 2007
MANICKAVASAGAM Vs. T P PONNUSAMY
August 31, 2007
MANICKAVASAGAM Vs. AMMAYAPPA PILLAI
April 2, 2007
MANICKAVEL EDIBLE OILS P LTD Vs. DEPUTY COMMERCIAL OFFICER-I VIRUDHUNAGAR
July 5, 2007
MANIDHANEYAM CHARITABLE TRUST Vs. GOVERNMENT OF TAMIL NADU
August 28, 2007
MANIJEH NAMAZIE Vs. MINERVA TALKIES
March 27, 2007
MANIKANDAN Vs. STATE
September 13, 2007
MANIKANDAN Vs. S CHANDRASEKARAN
October 26, 2007
MANIKANDAN Vs. STATE OF TAMIL NADU
November 21, 2007
MANIKANDAN @ KALAPPAI MANI @ KARUPPU Vs. STATE
February 19, 2007
MANIKANDAN alias KALAPPAI MANI alias KARUPPU Vs. STATE
February 19, 2007
MANIKANDAN; MANI SAMY; SUDALAI Vs. STATE
July 18, 2007
MANILA MATTU VIYABARIGAL MATRUM THOZILARGAL PADUGAPPU SANGAM Vs. ANIMAL WELFARE BOARD
August 27, 2007
MANIMEGALAI Vs. SARASWATHI
August 3, 2007
MANIRAJ Vs. STATE
August 9, 2007
MANIVEL ALIAS MANIVEL DHANRAJ Vs. ELIZABETH RANI
October 29, 2007
MANJITSINGH SETHI Vs. COMMISSIONER CORPORATION OF CHENNAI
December 10, 2007
MANJU NARAYANLAL Vs. STATE OF TAMILNADU UNION OF INDIA (UOI)
March 23, 2007
MANJUNATHAN Vs. STATE
June 14, 2007
MANNAR ALIAS EZHILARASAN ALIAS SURESH ALIAS ARIF Vs. STATE OF TAMIL NADU
December 4, 2007
MANNU Vs. SECRETARY TO GOVERNMENT HOME PROHIBITION AND EXCISE DEPARTMENT GOVERNMENT OF TAMIL NADU
October 29, 2007
MANOHARAN Vs. INSPECTOR OF POLICE
August 3, 2007
MANOHARAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE AND SUPERINTENDENT OF POLICE
November 22, 2007
MANOHARAN Vs. STATE OF TAMIL NADU
March 23, 2007
MANOHARAN; MALAR AND BAGAVATHI Vs. STATE
February 13, 2007
MANONMANI Vs. HEAVY VEHICLES FACTORY GOVERNMENT OF INDIA MINISTRY OF DEFENSE
November 28, 2007
MANSOOR ALI KHAN Vs. STATE
July 23, 2007
MANUEL Vs. STATE OF TAMIL NADU
March 27, 2007
MANUEL AARON Vs. TAMIL NADU CHESS ASSOCIATION
April 23, 2007
MANUELMONY MATRICULATION SCHOOL Vs. PRINCIPAL LABOUR COURT HIGH COURT CAMPUS
November 26, 2007
MARAGADAMBIGAI HIGH SCHOOL Vs. DIRECTOR OF SCHOOL EDUCATION
October 22, 2007
MARAGADAMMAL Vs. GOVERNMENT OF TAMIL NADU
February 3, 2007
MARAPPA GOUNDER Vs. NATARAJAN
June 18, 2007
MAREESWARI Vs. TAMIL NADU STATE TRANSPORT CORPORATION
December 13, 2007
MAREESWARI Vs. R GURUVAMMAL
December 13, 2007
MARI Vs. STATE OF TAMIL NADU
December 5, 2007
MARI @ MARAN Vs. SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, HOME, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
November 21, 2007
MARIA BABURAJ Vs. STATE OF TAMIL NADU
November 14, 2007
MARIA JOSEPH ROY Vs. COMPETENT AUTHORITY CHENNAI
November 14, 2007
MARIAKON NADACHY Vs. LAZAR
November 22, 2007
MARIAMMAL Vs. ANGAIYARKANNI
July 6, 2007
MARIAMMAL Vs. GOVT OF TAMIL NADU
December 6, 2007
MARIAPPAN Vs. STATE
September 28, 2007
MARIAPPAN AND KRISHNAMMAL Vs. STATE THROUGH THE INSPECTOR OF POLICE
March 23, 2007
MARIMUTHAMMAL Vs. VAITHI
June 20, 2007
MARIMUTHU Vs. MALAIARASAN
April 17, 2007
MARIMUTHU Vs. STATE
December 31, 2007
MARIMUTHU PILLAI Vs. TAHSILDAR THOTTIAM TALUK TALUK OFFICE
October 24, 2007
MARIMUTHUAMMAL ALIAS MARIMUTHU Vs. R P P CONSTRUCTIONS P LTD
August 3, 2007
MARIS DEVOTTA Vs. SUPERINTENDENT OF POLICE AND INSPECTOR OF POLICE
April 10, 2007
MARIYAYEE Vs. COURT OF DISTRICT JUDGE, TRICHIRAPALLI
October 11, 2007
MARS INCORPORATED 6885 ELM STREET MCLEAN VIRGINIA 22101 3883 UNITED STATES OF AMERICA Vs. MARES CONFECTIONERIES P LTD
February 9, 2007
MARSHALS SUPERSOFT TECHNOLOGIES LIMITED Vs. INCOME TAX OFFICER COMPANY WARD
March 12, 2007
MARUDAKUTTI Vs. K ARUMUGHAM
June 26, 2007
MARUDHACHALAM Vs. AMMULU
June 14, 2007
MARUDHACHALAM Vs. DEPUTY COMMISSIONER OF POLICE LAW AND
January 11, 2007
MARUTHAMMAL Vs. KANNAMMAL
June 29, 2007
MARUTHI YARNS Vs. RAMAKRISHNA MILLS COIMBATORE LIMITED
October 5, 2007
MARY Vs. GOVERNMENT OF TAMIL NADU
August 14, 2007
MARY JASMINE Vs. SECRETARY TO THE GOVERNMENT
August 16, 2007
MARY LEELA Vs. A SQUARTZ GABREAL
October 10, 2007
MARY MAGDALINE ROY Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK CHENNAI
August 24, 2007
MASI Vs. PRESIDENT PALUR PANCHAYAT SRIRANGAM TALUK TRICHY DISTRICT
September 26, 2007
MASILAMANI Vs. STATE
November 20, 2007
MATHAI Vs. SEENIVASAN
May 23, 2007
MATHESON BOSANQUET ENTERPRISES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
October 30, 2007
MATHURESAN Vs. DURAISAMY
July 11, 2007
MAYA VENKATESAN Vs. STATE OF MADRAS
July 25, 2007
MAYAKRISHNAN Vs. DEPUTY SUPERINTENDENT OF POLICE
April 12, 2007
MAYILADUTHURAI Vs. M S SIVAKADACHAM
January 29, 2007
MEENAKSHI Vs. K THIRUNAVUKKARASU ACHARI
July 17, 2007
MEENAKSHI Vs. SELVARAJ ALIAS SELVAM
February 19, 2007
MEENAKSHI AMMAL Vs. N KARUNANIDHI
January 18, 2007
MEENAKSHI SUNDARAM Vs. DISTRICT FOREST OFFICER
August 30, 2007
MEERA R PAUL Vs. MEMBER SECRETARY THE CHENNAI METROPOLITAN DEVELOPMENT
April 4, 2007
MEIAPPIN Vs. DASARATHA CHETTIAR DIED
January 8, 2007
MELVISHARAM MUSLIM EDUCATIONAL SOCIETY MELVISHARAM Vs. TAMIL NADU WAKF BOARD MADRAS
February 21, 2007
MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY Vs. UNITED COLONY FLAT OWNERS WELFARE ASSOCIATION
December 19, 2007
MEMBER SECRETARY CMDA EGMORE CHENNAI 8 Vs. A VIJAYARAGHAVAN
September 27, 2007
MEMBERS OF JALLIDAIYANPETTAI OLD WATER CONNECTION ORGANISATION Vs. PRESIDENT JALLIDAIYANPETTAI VILLAGE PANCHAYAT
December 6, 2007
MEPCO INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
November 29, 2007
MERCY DHARAMARAJ Vs. M. GOMATHY
April 26, 2007
METRO MACHINERY TRADERS Vs. UNION OF INDIA
October 26, 2007
METROPOLITAN TRANSPORT CORPORATION Vs. PRESIDING OFFICER I ADDITIONAL LABOUR COURT CHENNAI
September 26, 2007
METROPOLITAN TRANSPORT CORPORATION (CHENNAI) LTD Vs. V SAMPATH
September 10, 2007
METROPOLITAN TRANSPORT CORPORATION CHENNAI LTD Vs. PRESIDING OFFICER LABOUR COURT CHENNAI
September 10, 2007
METROPOLITAN TRANSPORT CORPORATION LTD Vs. N KALIAPERUMAL
January 29, 2007
METROPOLITAN TRANSPORT CORPORATION LTD Vs. R THANGA NADAR
October 11, 2007
METROPOLITAN TRANSPORT CORPORATION LTD Vs. M KAMALA
March 1, 2007
METROPOLITAN TRANSPORT CORPORATION LTD Vs. V R GOPAL
June 15, 2007
METSO MINERALS PRIVATE LTD Vs. COMMERCIAL TAX OFFICER
March 2, 2007
METSON EDUCATION AND DEVELOPMENT ASSOCIATION P LTD Vs. CHURCH OF SOUTH INDIA TRUST ASSOCIATION
July 12, 2007
MEYYAMMAI PROPRIETRIX OF M/S MURUGAN ENTERPRISES Vs. INDIA ENGINEERING CORPORATION C 25 PRIVATE INDUSTRIAL ESTATE KURUCHI COIMBATORE
June 11, 2007
MICHAEL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI
September 18, 2007
MICHEAL RAJ S/O LOURDHU SAVARIMUTHU AND VINCENT S/O SAVARIMUTHU Vs. STATE
March 20, 2007
MICHEL ANTHONY Vs. P S CHANDRASEKARA RAJA
June 18, 2007
MICHELRAJ Vs. STATE
October 31, 2007
MICROSOFT CORPORATION INDIA PVT LTD Vs. PACE AUTOMATION LTD
June 12, 2007
MIHIR DYEHEM (P) LIMITED REP BY ITS DIRECTOR, RAJESH M VASA Vs. COMMERCIAL TAX OFFICER AND THE DEPUTY COMMISSIONER (CT) (RP) (NORTH)
September 17, 2007
MIJAJUNNISSA Vs. M THAJUL HUDHA
June 19, 2007
MILLENNIA REALTORS PVT LTD Vs. STATE OF TAMIL NADU
February 3, 2007
MINDA SAI LTD Vs. DEPUTY COMMERCIAL TAX OFFICER
September 5, 2007
MINNALA Vs. SECRETARY TO GOVERNMENT
December 6, 2007
MINOR AJEETHA Vs. ENQUIRY OFFICER ALIAS ASSISTANT COMMANDANT
October 1, 2007
MINOR KARTHIK Vs. THANGAMMAL
October 29, 2007
MINOR P ATHULYA Vs. DEPUTY TAHSILDAR REVENUE TALUK OFFICE MAHE U T OF PONDICHERRY
August 29, 2007
MINOR S ASWIN KUMAR Vs. STATE OF TAMIL NADU
April 27, 2007
MINOR S ASWIN KUMAR, P SHANMUGA NATHAN Vs. STATE OF TAMIL NADU
April 22, 2007
MINOR SHAHUL HAMEED Vs. RAMESH BABU
December 13, 2007
MINOR SHYAMALA Vs. A MADHESWARAN
October 5, 2007
MINOR VIJAYA GANAPATHY Vs. SIVAGANESAN
December 14, 2007
MINOR YUVASRI Vs. GOMATHI
August 3, 2007
MISONS LEATHER LTD Vs. CANARA BANK
June 11, 2007
MITHAI P LTD Vs. COMMERCIAL TAX OFFICER
September 3, 2007
MOHAMED FAIZAL Vs. FAIZIA
November 22, 2007
MOHAMED KASIM Vs. STATE OF TAMIL NADU
August 23, 2007
MOHAMMED ABDUL MALIK Vs. PRESIDING OFFICER
January 9, 2007
MOHAMMED ALI Vs. STATE
December 18, 2007
MOHAMMED ALI ALIAS PUTTAN Vs. STATE OF TAMIL NADU
April 4, 2007
MOHAMMED ASAN Vs. ASIABIBI
November 6, 2007
MOHAMMED ASHAN Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE CHENNAI
December 13, 2007
MOHAMMED ESSAK Vs. ACCOUNTANT GENERAL A AND E TAMILNADU
August 23, 2007
MOHAMMED ESSAK Vs. CORRESPONDENT JUSTICE BASHEER AHMED SYED WOMENS COLLEGE
August 23, 2007
MOHAMMED HUSSAIN Vs. STATE
June 8, 2007
MOHAMMED NASSAR Vs. MEMBER SECRETARY
January 2, 2007
MOHAMMED NISA Vs. B KALAMANI
October 22, 2007
MOHAMMED RAFIQ Vs. NAGESH ALIAS LAKSHMANA KUMAR ZABARULLA
August 1, 2007
MOHAMMED SADIQ Vs. K CHANDRAN
December 12, 2007
MOHAMMED SADIQ Vs. K CHANDRAN
December 4, 2007
MOHAMMED SULTAN DIED Vs. N VEDANTHAM
June 4, 2007
MOHAMMED THAIYUB Vs. ABDUL RASHEED
February 21, 2007
MOHAMMED YOUSUFF Vs. BALAGANAPATHY TEMPLE
February 5, 2007
MOHAN Vs. T R KUMAR
January 5, 2007
MOHAN AGENCIES Vs. DEPUTY COMMERCIAL TAX OFFICERÏ¿½II ENFORCEMENT THENI
January 29, 2007
MOHANAKUMAR Vs. BHADRAKUMARAN
December 11, 2007
MOHANASAMY MUDALI Vs. MANINATHA MUDALI
March 6, 2007
MOHIDEEN ALIAS AKBAR Vs. SOWBAGYAM AMMAL
January 9, 2007
MOIDEENPITCHAI Vs. STATE OF TAMILNADU
October 31, 2007
MOINUDEEN SHERIFF Vs. MUKRAM SHERIFF
December 20, 2007
MONALISA MULTIPLAST LTD Vs. TVS FINANCE AND SERVICES LIMITED
April 17, 2007
MONICKAM Vs. RAMAKRISHNAN
March 14, 2007
MONO PRODUCTS Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL SINGARAVELAN
October 4, 2007
MOOKAN ALIAS PACHAMAUTHU KONAR Vs. INSPECTOR OF POLICE PERAMBALUR POLICE STATION PERAMBALUR DISTRICT
July 26, 2007
MOONCHIRAVILAI PRIMARY AGRICULTURAL CO~OPERATIVE BANK LTD Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES
August 23, 2007
MOORTHY Vs. STATE OF TAMIL NADU
December 11, 2007
MOOSA SULAIMAN Vs. E I D PARRY STAFF GRATUITY FUND
November 22, 2007
MOTTIKHAN ALIAS ISACK DEVAPAIRIYAN Vs. STATE OF TAMIL NADU
August 3, 2007
MOUNT METAL ENGINEERS Vs. DEPUTY COMMERCIAL TAX OFFICER
November 1, 2007
MR K SUBRAMANIAN (DIED); S VANAJA,; S SARAVANAN AND; S VALLI Vs. RAMABADRA REDDIAR
April 20, 2007
MSTC LTD Vs. VINAYAKA ALLOYS P LTD
June 5, 2007
MUDALIAR EDUCATIONAL TRUST Vs. C K RAMANATHAN
June 15, 2007
MULJI VIRFI THAKKAR Vs. DIVISIONAL MANAGER NEW
July 24, 2007
MULLA HUSSAINY BHAI MULLA AKBERALLY Vs. OLYMPIC INDUSTRIES
February 15, 2007
MUMMALAPEDU RATHINAVELU CHETTIAR AND ETHIRAJAMMAL TRUST Vs. R BALARAMAN
March 13, 2007
MUNAVAR BASHA Vs. DISTRICT COLLECTOR
January 4, 2007
MUNIA PILLAI Vs. RAMALINGAM
July 24, 2007
MUNIAMMAL Vs. BEHTANIA RESIDENTS WELFARE SOCIETY
February 22, 2007
MUNIAN Vs. KUNNAN
March 5, 2007
MUNIAPPA GOUNDER (DIED) AND ORS Vs. GANESHAN; TMT SANTHOSHAM
July 11, 2007
MUNIAPPAN Vs. STATE OF TAMIL NADU
December 10, 2007
MUNICIPAL COMMISSIONER SATHYAMANGALAM MUNICIPALITY MUNICIPAL BUILDINGS SATHYAMANGALAM ERODE DISTRICT Vs. S P SARAVANAN
March 2, 2007
MUNIYAMMAL Vs. STATE OF TAMIL NADU
December 3, 2007
MUNNIAMMAL Vs. STATE OF TAMIL NADU
November 19, 2007
MUNUSAMY Vs. KAMALAMMAL
June 28, 2007
MUNUSAMY Vs. INSPECTOR OF POLICE
January 9, 2007
MUNUSAMY Vs. NAVA PILLAI
December 19, 2007
MUNUSWAMY Vs. STATE OF TAMIL NADU
November 5, 2007
MURALI DOSS Vs. B SAROJA AMMAL W/O BALARAM
July 30, 2007
MURALIDHARAN Vs. V RAVIKUMAR
July 26, 2007
MURTHY Vs. STATE OF TAMIL NADU
February 1, 2007
MURTHY Vs. STATE
January 22, 2007
MURTHY Vs. STATE
June 12, 2007
MURTHY AND ORS Vs. STATE
February 1, 2007
MURUGADOSS Vs. STATE
July 25, 2007
MURUGAMBAL Vs. STATE OF TAMIL NADU
November 19, 2007
MURUGAMMAL Vs. STATE OF TAMIL NADU
November 13, 2007
MURUGAN Vs. STATE
July 26, 2007
MURUGAN Vs. SUB INSPECTOR OF POLICE KURUSILLAPATTU POLICE STATION VELLORE DISTRICT
July 18, 2007
MURUGAN Vs. STATE
July 6, 2007
MURUGAN Vs. STATE OF TAMIL NADU
August 28, 2007
MURUGAN Vs. STATE OF TAMIL NADU
January 10, 2007
MURUGAN Vs. GNANASUNDARI
September 28, 2007
MURUGAN Vs. THE PANCHAYAT PRESIDENT, THINAYAKUDI PANCHAYAT, PUDUKKOTTAI DISTRICT
February 3, 2007
MURUGAN Vs. STATE
October 10, 2007
MURUGAN Vs. BALA VANNANATHAN
March 14, 2007
MURUGAN Vs. INSPECTOR OF POLICE W 034 ENNORE POLICE STATION CHENNAI
April 17, 2007
MURUGAN ALIAS DOLIMURUGAN Vs. STATE OF TAMILNADU
November 6, 2007
MURUGAN AUTOMOBILES Vs. INDIAN BANK
September 18, 2007
MURUGAN STORES Vs. S RAMADEVI
July 4, 2007
MURUGANANDHAM ALIAS MURUGAN Vs. COMMISSIONER OF POLICE
October 22, 2007
MURUGESA GOUNDER Vs. NARAYANASAMY
April 4, 2007
MURUGESAN Vs. KUPPAMMAL
February 1, 2007
MURUGESAN Vs. STATE
January 8, 2007
MURUGESAN Vs. STATE
January 12, 2007
MURUGESAN Vs. STATE
July 11, 2007
MURUGESAN Vs. STATE
March 21, 2007
MURUGESAN Vs. PARAMASIVAM
April 21, 2007
MURUGESAN Vs. STATE
March 26, 2007
MURUGESAN Vs. STATE OF TAMIL NADU
December 6, 2007
MURUGESAN alias ABDULLAH Vs. STATE REPRESENTED BY
July 2, 2007
MURUGESAN ALIAS BANDARI Vs. STATE OF TAMIL NADU
January 25, 2007
MUSLIM CULTURAL ASSOCIATION Vs. STATE OF TAMILNADU
March 7, 2007
MUSLIM WAKF BY ITS PRESIDENT LALGUDI Vs. L K Annasamy
February 22, 2007
MUSTAFA Vs. SULAIMAN VAYALA
December 4, 2007
MUTHAMMAL TRANSPORTS Vs. P SWATHANTHIRARAJAN
April 16, 2007
MUTHU Vs. CHINNASWAMY
January 18, 2007
MUTHU Vs. STATE REP. BY THE INSPECTOR OF POLICE V-1 VILLIVAKKAM POLICE STATION, CHENNAI
February 28, 2007
MUTHU Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND SECRETARY TO GOVERNMENT, GOVERNMENT OF TAMIL NADU, PROHIBITION AND EXCISE IX
March 22, 2007
MUTHU Vs. STATE OF TAMIL NADU
December 17, 2007
MUTHU ALIAS MUTHUPERUMAL SERVAI Vs. CHINNA PONNU
September 21, 2007
MUTHU EASWARAN Vs. DISTRICT COLLECTOR AND; SUB-REGISTRAR
November 14, 2007
MUTHU IRULAYI Vs. STATE OF TAMIL NADU
September 3, 2007
MUTHU PANDI Vs. STATE
March 5, 2007
MUTHU THEVAR Vs. STATE
June 11, 2007
MUTHULAKSHMI AND NAGARAJAN Vs. MUTHULAKSHI
January 31, 2007
MUTHUMARI Vs. NAGARAJA AND RAJA
April 11, 2007
MUTHURAJ INSPECTOR OF POLICE CRIME Vs. STATE HUMAN RIGHTS COMMISSION TAMIL NADU
November 20, 2007
MUTHURAMALINGAM Vs. STATE
December 14, 2007
MUTHURAMAN Vs. MUTHUKUMARAN
September 13, 2007
MUTHUSAMY Vs. STATE
October 26, 2007
MUTHUSANKARALINGAM Vs. R SURESH
September 21, 2007
MUTHUSWAMY GOUNDAR Vs. RAMASWAMY GOUNDAR
May 16, 2007
MUTHUVEL Vs. VIJAYARANI
October 31, 2007
MUTHUVEL Vs. STATE
October 30, 2007
MY FOREX SERVICES P LTD Vs. CITY MEN FOREX AND TRAVELS LTD
January 29, 2007
MYLERUMPERUMAL A1 Vs. SENIOR INTELLIGENCE OFFICER DIRECTORATE OF REVENUE INTELLIGENCE NO 4 GOPALAKRISHNA IYER ROAD T NAGAR CHENNAI 17
June 20, 2007
N A ALIHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
October 23, 2007
N A ALIHAN Vs. ARULMIGU DHROWPATHY AMMAN THIRUKOVIL
October 23, 2007
N A JAYASHANKAR Vs. MANAGING DIRECTOR TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD
January 8, 2007
N AYYASAMY Vs. S K CHINNASAMY
December 4, 2007
N B SEKAR Vs. AJITHA SEKAR
June 14, 2007
N BALAKRISHNAN Vs. CHIEF ENGINEER HIGHWAYS AND RURAL WORKS DEPARTMENT CHEPAUK CHENNAI
July 19, 2007
N BALASUBRAMANIAM Vs. GOVERNMENT OF TAMIL NADU
January 12, 2007
N BENJAMIN FRANKLIN MEMBER Vs. INDIA EVANGELICAL LUTHERAN CHURCH
June 9, 2007
N BHASKARAN Vs. TAMIL NADU UNIFORMED FORCES RECRUITMENT BOARD
October 11, 2007
N BOOPATHY Vs. SUPERINTENDENT OF POLICE KANCHIPURAM
December 10, 2007
N BORAIAH Vs. PANDURANGAN
July 19, 2007
N BORIAH Vs. NILGIRI CO-OPERATIVE PRINTING PRESS
July 19, 2007
N C DURAISAMY NAIDU Vs. K PAPPAIYA NAIDU
March 30, 2007
N CHELLADURAI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
December 5, 2007
N CHELLAPANDI Vs. C KAATHAN
February 22, 2007
N CHELLAPERUMAL Vs. DISTRICT COLLECTORCHENNAI DISTRICT SINGARAVELAR MALIGAI
November 14, 2007
N CHENNIAPPAN Vs. SAKTHI MURUGAN OIL MILLS
July 9, 2007
N CHINNADURAI Vs. B JYOTHIMANI
April 4, 2007
N CHINNAPPAN Vs. STATE OF TAMIL NADU
January 5, 2007
N D ANANDHAN Vs. SUB INSPECTOR OF POLICE CRIME BRANCH
December 7, 2007
N DHANRAJ Vs. D R FOUNDATIONS AND ESTATES PVT LTD
March 5, 2007
N E P C TEXTILES LTD Vs. ASSISTANT PROVIDENT FUND COMMISSIONER
January 22, 2007
N EASWARAN Vs. STATE BANK OF INDIA
July 25, 2007
N EESWARI Vs. STATE OF TAMIL NADU
August 21, 2007
N EKAMBARAM Vs. DISTRICT ADI DRAVIDAR AND TRIBAL WELFARE OFFICER VILLUPURAM
May 23, 2007
N ELANGO Vs. TRICHY MUNICIPALITY ADVISORY COMMITTEE
March 20, 2007
N GANAPATHY SUB INSPECTOR OF POLICE SPECIAL BRANCH CID HEADQUARTERS CHENNAI Vs. DIRECTOR GENERAL OF POLICE CHENNAI
July 20, 2007
N GANESH Vs. COMMISSIONER BHAVANI MUNICIPALITY
December 4, 2007
N GANI Vs. K P RANGANATHAN
January 29, 2007
N GAYATHRI DEVI Vs. R RAVICHADNRAN ALIAS RAVI MONY
February 20, 2007
N GEORGE Vs. STATE OF TAMIL NADU
October 4, 2007
N GOPAL Vs. GENERAL INSURANCE CORPORATION OF INDIA
October 9, 2007
N GOPAL Vs. PADMAVATHI
July 31, 2007
N GOPINATH Vs. DEPUTY GENERAL MANAGER BHARAT OVERSEAS BANK
March 30, 2007
N HARIDAS AND CO KILPAUK CHENNAI Vs. CHIEF COMMISSIONER OF INCOME TAX V CHENNAI
February 27, 2007
N JOTHI Vs. ELECTION COMMISSION OF INDIA
December 11, 2007
N K R VELMURUGAN Vs. DISTRICT REVENUE OFFICER, COIMBATORE
October 15, 2007
N K S M SHAHUL HAMEED Vs. COMMISSIONER, PANCHAYAT UNION; ASSISTANT DIRECTOR OF PANCHAYAT AND THE DISTRICT COLLECTOR
November 23, 2007
N K SUBBARAYAN Vs. CHIDAMBARA PADAYACHI
April 20, 2007
N K T NATIONAL COLLEGE OF EDUCATION Vs. JOINT DIRECTOR OF COLLEGIATE EDUCATION
September 3, 2007
N KANCHANA Vs. STATE OF TAMIL NADU
August 17, 2007
N KANCHANA, V NATRAJAN Vs. SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, SECRETARIAT,
August 17, 2007
N KANDASAMY UDAYAR Vs. STATE OF TAMIL NADU
March 5, 2007
N KANNAKI Vs. STATE OF TAMIL NADU
April 18, 2007
N KISHORE Vs. STATE OF TAMIL NADU
September 4, 2007
N KRISHNA Vs. CORPORATION OF CHENNAI
August 29, 2007
N KRISHNAVENI Vs. P L NARASIMHA RAO CHENNAI
April 13, 2007
N KUMAR Vs. M O ROY ASSISTANT DIRECTOR SERIOUS FRAUD INVESTIGATION OFFICE
April 20, 2007
N KUNJITHAPATHAM Vs. TAMIL NADU SMALL SCALE INDUSTRIES CORPORATION
January 19, 2007
N KUNNAI GOWDER Vs. COIMBATORE DISTRICT CO OP MILK PRODUCERS UNION LTD
August 30, 2007
N KUTTALINGAM Vs. STATE OF TAMIL NADU REP BY
December 18, 2007
N LAKSHMANAN Vs. GENERAL MANAGER RECOVERY INDIAN BANK
September 27, 2007
N LAKSHMANAN AND ORS Vs. COLLECTOR; TAHSILDAR AND THE DISTRICT FOREST OFFICER
February 20, 2007
N LAKSHMI Vs. M R P FINANCE
February 2, 2007
N LAKSHMI Vs. M R P FINANCE
February 12, 2007
N LAKSHMI Vs. COMMISSIONER OF POLICE
August 21, 2007
N M GOPINATH Vs. C SREELATHA
March 21, 2007
N MANGALCHAND VAID Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
November 26, 2007
N MOHANAM Vs. TAMIL NADU STATE SCRUTINY COMMITTEE ADI DRAVIDAR WELFARE DEPARTMENT CHENNAI
January 9, 2007
N MUNISAMY Vs. DIRECTOR OF SCHOOL EDUCATION
January 11, 2007
N MUNUSAMY Vs. MANAGING DIRECTOR THE TAMIL NADU WATER SUPPLY AND DRAINAGE BOARD TWAD BOARD OFFICE
February 3, 2007
N MURUGAIYAN Vs. PRINCIPAL ACCOUNTANT GENERAL A AND E OF TAMIL NADU TEYNAMPET CHENNAI 18
June 28, 2007
N NAGARAJAN Vs. STATE OF TAMIL NADU
October 22, 2007
N NANDHI Vs. HEADMASTER GOVERNMENT HIGH SCHOOL THUTHURMATTAM KULLAKAMBY P O THE NILGIRIS
November 7, 2007
N NEDUNCHEZHIAN Vs. MANAGEMENT OF CANARA BANK
April 4, 2007
N NISAR AHMED Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 9, 2007
N P JAYAKUMAR Vs. CHIEF ENGINEER DISTRIBUTION
September 7, 2007
N PACKIYALAKSHMI Vs. UNION OF INDIA
September 19, 2007
N PALANI Vs. REVENUE DIVISIONAL OFFICER TIRUTHANI
January 8, 2007
N PANDIKUMAR Vs. STATE OF TAMIL NADU; DIRECTOR OF RURAL DEVELOPMENT; COLLECTOR AND COMMISSIONER, NARIKUDI PANCHAYAT UNION
December 6, 2007
N POPLIN Vs. INSPECTOR OF POLICE KANCHI KOIL POLICE STATION KANCHI KOIL ERODE DISTRICT
June 25, 2007
N PRABU RAJ Vs. PIONEER SOFTWARE PARK PVT LTD
February 12, 2007
N PRABU RAJ Vs. R SUDHARSANAM CHENNAI
March 8, 2007
N PRAKASH MINOR Vs. IRFAAN
September 11, 2007
N R MAHESH Vs. N ASHOK
April 13, 2007
N R SUBRAMANIAN Vs. PRINCIPAL COMMISSIONER AND SPECIAL COMMISSIONER FOR LAND REFORMS CHEPAUK
January 24, 2007
N RADHAKRISHNAN Vs. STATE OF TAMIL NADU
January 20, 2007
N RADHAKRISHNAN Vs. MASTERO ENGINEERS A PARTNERSHIP FIRM
January 8, 2007
N RAJAMANI Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 20, 2007
N RAJAN Vs. DISTRICT COLLECTOR
September 11, 2007
N RAJARAMAN DIED Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE
January 24, 2007
N RAMACHANDRAN Vs. E VARADARAJAN
June 4, 2007
N RAMACHANDRAN Vs. M NAYANAMALAI
April 26, 2007
N RAMADOSS Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
March 29, 2007
N RAMASUBBU Vs. COMMISSIONER OF POLICE
October 17, 2007
N RAMESH Vs. R GNANASARASWATHI
March 26, 2007
N RAMU Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
October 3, 2007
N RAVI Vs. S KASIVISWANATHAN
March 15, 2007
N RAVI SHANKAR Vs. SECRETARY TO THE GOVERNMENT
August 29, 2007
N RAVINDRAN Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
September 6, 2007
N RETNAMMAL Vs. STATE REPRESENTED BY THE INSPECTOR OF POLICE; SUPERINTENDENT OF POLICE
July 21, 2007
N S BALASUBRAMANIAN Vs. UNION OF INDIA THROUGH ITS GENERAL
June 13, 2007
N S GOVINDARAJAN Vs. BAVANI BAI
October 1, 2007
N S MURUGAN Vs. CHIEF CONTROLLING REVENUE AUTHORITY-CUM-INSPECTOR GENERAL OF REGISTRATION
January 20, 2007
N S RASHEED Vs. R LOGANATHAN
September 17, 2007
N SAMINATHAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER OF REVENUE
December 7, 2007
N SANKARA NARAYANAN Vs. ARUNA THEATRES AND ENTERPRISES PRIVATE LIMITED CHENNAI
January 5, 2007
N SATHASIVAM Vs. JOINT COMMISSIONER OF POLICE NORTH ZONE PERAMBUR CHENNAI
February 20, 2007
N SATHASIVAM Vs. JOINT COMMISSIONER OF POLICE, INSPECTOR OF POLICE (CRIME) AND SELVAKUMAR, INSPECTOR OF POLICE (LAW AND ORDER)
August 7, 2007
N SEETHALAKSHMI Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF LAND REFORMS CHEPAUK CHENNAI
January 19, 2007
N SELVAM Vs. SPECIAL TAHSILDAR LAND ACQUISITION HARIJAN WELFARE SENGAM TIRUVANNAMALAI DISTRICT
December 12, 2007
N SENTHILVELAN IYER Vs. STATE OF TAMIL NADU
November 28, 2007
N SHANMUGAM Vs. INSPECTOR GENERAL OF REGISTRATION
August 2, 2007
N SOMASUNDARAM Vs. A V RAMACHANDARAN
July 19, 2007
N SOMASUNDARAM Vs. RAMACHANDRAN BRICKS
November 14, 2007
N STEPHEN Vs. STATE OF TAMIL NADU
January 4, 2007
N SUBBURAM Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER, TIRUNELVELI HOUSING UNIT, TAMIL NADU HOUSING BOARD
December 12, 2007
N SUBRAMANI Vs. T SHANTHA
September 4, 2007
N SUBRAMANIAN Vs. THANJIAMMAL
November 20, 2007
N SUMATHI Vs. KANYALAL BALANI
August 2, 2007
N SURESH Vs. GOVERNMENT OF TAMILNADU
November 6, 2007
N T RADHAKRISHNAN Vs. BAR COUNCIL OF INDIA
August 21, 2007
N THANGAMANI Vs. S DURAIVELU
December 20, 2007
N THANGAVEL Vs. N CHELLAM
June 6, 2007
N THIRUMOORTHI Vs. STATE
January 23, 2007
N THIRUNAVUKKARASU Vs. DISTRICT COLLECTOR THANJAVUR
June 6, 2007
N VENKATESAN Vs. REVENUE DIVISIONAL OFFICER
January 19, 2007
N VIDHYASAGAR Vs. DEPUTY MANAGER SYNDICATE BANK ZONAL OFFICE SYNDICATE BANK BUILDING GANDHI NAGAR BANGALORE
April 10, 2007
N VIJAYAKUMARI Vs. SUNDARARAJAN
August 2, 2007
N VILLAVARAYAN Vs. BRANCH MANAGER THE TAMIL NADU INDUSTRIAL INVESTMENTS CORPORATION LTD
March 21, 2007
N VISWANATHAN Vs. UNION OF INDIA
February 15, 2007
N YADAVAKRISHNAN Vs. SUPERINTENDENT
December 19, 2007
N YONUS SAIT Vs. T JOSEPH
June 4, 2007
N YONUS SAIT Vs. T JOSEPH
June 1, 2007
N. SEETHARAMAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 29, 2007
NACHAYAL Vs. PONGIANNAN
August 31, 2007
NACHI EXPORTS Vs. T K THIRUVENGADAM AND SONS
October 11, 2007
NADANASABABATHI Vs. SUBRAMANIYA PILLAI
November 14, 2007
NAFISUDEEN Vs. TAMIL NADU WAKF BOARD
November 20, 2007
NAGAMALAI GOUNDER Vs. RAVI
January 24, 2007
NAGAMMAL Vs. VALLIAMMAL
March 24, 2007
NAGANATHAN Vs. SUPERINTENDENT OF POLICE MADURAI
October 25, 2007
NAGANATHAN Vs. DIRECTOR GENERAL OF POLICE
October 25, 2007
NAGAPPA PETROPRODUCTS PRIVATE LIMITED Vs. TAMIL NADU HOUSING BOARD
August 2, 2007
NAGAPPAN Vs. ANJALI
July 12, 2007
NAGARAJ ALIAS LOLAI NAGARAJ ALIAS MOHAMED ESAK Vs. SECRETARY TO GOVERNMENT
December 3, 2007
NAGARAJAN Vs. A K JAMBULINGA
December 26, 2007
NAGARANI Vs. STATE OF TAMILNADU
August 29, 2007
NAGARATHINAM ALIAS MICK ANTHONY Vs. A DEVITE
February 26, 2007
NAHAR ENTERPRISES Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
February 8, 2007
NALLAKANNU ALIAS MUTHU Vs. STATE
October 10, 2007
NALLAPPA GOUNDER Vs. GOVERNMENT OF TAMIL NADU
March 14, 2007
NALLATHAMBI RESORTS P LTD Vs. GOVERNMENT OF TAMIL NADU
August 13, 2007
NANDU DWARAKASINGH CHHABRIA Vs. VIJAYA BANK
January 4, 2007
NANJAPPA GOUNDER GOBICHETTIPALAYAM Vs. N SUBRAMANIAM PERIYAR DISTRICT
April 3, 2007
NARASIMHAN Vs. STATE
June 29, 2007
NARAYANA APARTMENT OWNERS ASSOCIATION Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 12, 2007
NARAYANA REDDY Vs. P CHANDRA REDDY
February 22, 2007
NARAYANAN Vs. GUNASEKARAN
January 5, 2007
NARAYANASAMY NAICKER Vs. KOPPAMMAL
September 6, 2007
NARAYANASWAMY NAIDU Vs. RAMAMOORTHY
February 3, 2007
NASEEMA Vs. SHAREEFA
January 18, 2007
NASEENA BEGUM Vs. MOHAMMED THAQI
September 14, 2007
NATARAJ ALIAS T NATARAJAN Vs. P VENKATACHALAM
November 2, 2007
NATARAJA CHETTIAR AND CO Vs. GOVERNMENT OF INDIA
November 14, 2007
NATARAJAN Vs. MANIMEGALAI
December 13, 2007
NATESAN PILLAI Vs. RADHAKRISHAN
June 6, 2007
NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT Vs. COMMISSIONER CORPORATION OF CHENNAI
November 21, 2007
NATIONAL FEDERATION OF INDIAN WOMEN Vs. GOVERNMENT OF TAMIL NADU
June 15, 2007
NATIONAL INSURANCE CO LTD Vs. K N GURUNATHAN
January 29, 2007
NATIONAL INSURANCE CO LTD Vs. K ELLAMMAL
February 22, 2007
NATIONAL INSURANCE CO LTD Vs. AZHAGARSAMY
October 26, 2007
NATIONAL INSURANCE CO LTD Vs. KANDASAMY
October 26, 2007
NATIONAL INSURANCE CO LTD Vs. MOZHI ARASI
February 7, 2007
NATIONAL INSURANCE CO LTD Vs. SENNIAPPAN
January 5, 2007
NATIONAL INSURANCE CO LTD Vs. RANGASAMY
January 5, 2007
NATIONAL INSURANCE CO LTD Vs. K KANNAN
August 24, 2007
NATIONAL INSURANCE CO LTD Vs. KARUNAYAMMAL
July 21, 2007
NATIONAL INSURANCE CO LTD Vs. G BOOPALAN
November 19, 2007
NATIONAL INSURANCE CO LTD Vs. K PALPANDI
November 14, 2007
NATIONAL INSURANCE CO LTD Vs. BOARD OF TRUSTEES OF MADRAS PORT TRUST
August 10, 2007
NATIONAL INSURANCE CO LTD Vs. MAHADEVAN
April 27, 2007
NATIONAL INSURANCE CO LTD Vs. SAROJA
March 8, 2007
NATIONAL INSURANCE CO LTD Vs. S UMASUNDARI
March 21, 2007
NATIONAL INSURANCE CO LTD Vs. ANTHONY
November 27, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. S ASHOK KUMAR
December 3, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. R SARASWATHY
November 28, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. SELVAN
November 15, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. REVATHI
January 5, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. S NIRMALADEVI
December 3, 2007
NATIONAL INSURANCE COMPANY LTD Vs. S KIRUPANETHI
October 12, 2007
NATIONAL INSURANCE COMPANY LTD Vs. KANAKAMMAL
September 21, 2007
NATIONAL INSURANCE COMPANY LTD Vs. WILLIAM JENIFAR AJITHA ALIAS JENIFAR LEO
March 14, 2007
NATIONAL INSURANCE COMPANY LTD Vs. A S GANESAN
November 28, 2007
NATIONAL INSURANCE COMPANY, KANGEYAM Vs. B. LINGARAJ
June 15, 2007
NATURAL FOOD PRODUCTS Vs. GOVERNMENT OF PUDUCHERRY
January 19, 2007
NAV BHARAT ENTERPRISES Vs. AIRPORTS AUTHORITY OF INDIA INTERNATIONAL AIRPORTS DIVISION
November 26, 2007
NEELA Vs. STATE OF TAMIL NADU
April 3, 2007
NEHRU SERVICE CENTRE Vs. DEPUTY COMMERCIAL TAX OFFICER II, COMMERCIAL TAXES DEPARTMENT
September 4, 2007
NELSON Vs. SUNDARI
January 31, 2007
NEPC INDIA LIMITED Vs. ATLANTIC BRIDGE AVIATION LIMITED
September 21, 2007
NETWORK ADVERTISING PRIVATE LTD Vs. CHIEF GENERAL MANAGER
December 10, 2007
NETWORK CLOTHING COMPANY Vs. SECRETARY TO GOVERNMENT
November 22, 2007
NETWORK FASHIONS Vs. DEPUTY COMMERCIAL TAX OFFICER
March 1, 2007
NETWORK FASHIONS Vs. DEPUTY COMMERCIAL TAX OFFICER
April 25, 2007
NEW CITY STEEL TRADERS Vs. REGIONAL MANAGER M S T C LTD
January 29, 2007
NEW HOPE FOOD INDUSTRIES P LIMITED Vs. PIONEER BAKERIES P LIMITED
December 20, 2007
NEW HORIZON SUGAR MILLS LTD Vs. UNION OF INDIA
March 27, 2007
NEW INDIA ASSURANCE CO LTD Vs. S VIJAYALAKSHMI
August 31, 2007
NEW INDIA ASSURANCE CO LTD Vs. PALANISAMY
October 30, 2007
NEW INDIA ASSURANCE CO LTD Vs. S SHENBAGAVALLI
November 5, 2007
NEW INDIA ASSURANCE CO LTD Vs. RAJENDRAN
November 14, 2007
NEW INDIA ASSURANCE CO LTD Vs. P CHELLADURAI
June 8, 2007
NEW INDIA ASSURANCE CO LTD Vs. J JEROLD EZHILAN
November 5, 2007
NEW INDIA ASSURANCE CO LTD Vs. V GOPAL CHETTIAR
October 30, 2007
NEW INDIA ASSURANCE CO LTD Vs. K MUTHURAJ
December 13, 2007
NEW INDIA ASSURANCE CO LTD Vs. T SARAVANAKUMAR
December 5, 2007
NEW INDIA ASSURANCE CO LTD Vs. JEYA PUSHPAM
December 13, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. KRISHNA THEVAR
March 7, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. M KUMARAPPAGOUNDER
November 6, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. NAGARAJAN
July 21, 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs. AMMAIYAN AND ORS.
April 27, 2007
NEW INDIA INSURANCE CO LTD Vs. L SUNDERARAJAN
July 18, 2007
NEYCER INDIA LIMITED Vs. COMMERCIAL TAX OFFICER
October 23, 2007
NEYVELI LIGNITE CORPORATION Vs. APPELLATE AUTHORITY UNDER SECTION 7 4 OF GRATUITY ACT 1972 REGIONAL LABOUR COMMISSIONER
September 14, 2007
NIRMAL RAJAN Vs. SECRETARY TO GOVERNMENT COMMERCIAL TAXES G DEPARTMENT
November 23, 2007
NIRMALA ROSALIN Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPT
January 31, 2007
NIRMALKUMAR Vs. REGISTRAR TAMIL NADU DR AMBEDKAR LAW UNIVERSITY
June 21, 2007
NISHA DEVI KHETAN Vs. DISTRICT COLLECTOR PERIYAR DISTRICT OFFICE OF THE COLLECTORATE
July 9, 2007
NITAI CHANDRA ROY Vs. DIRECTOR GENERAL CISF
November 22, 2007
NITHIYANANDAM Vs. STATE OF TAMIL NADU
August 16, 2007
NIZAMUDDIN Vs. SUPERINTENDING ENGINEER
December 7, 2007
NIZAMUDDIN AND DR S FATHIMA BEEVI Vs. SUPERINTENDING ENGINEER, HIGHWAYS ADMINISTRATION, M O S R T AND H DEPARTMENT OF ROAD TRANSPORT AND HIGHWAYS; ASSISTANT DIVISIONAL ENGINEER, NATIONAL HIGHWAYS; PROJECT DIRECTOR (I/C), THE NATIONAL HIGHWAYS AUTHORITY OF INDIA AND THE DISTRICT COLLECTOR
December 17, 2007
NOORJEHAN RAZACK Vs. INSPCTOR GENERAL OF REGISTRATION
December 14, 2007
NOORLINDA Vs. RAVIYATHUL BASARIYA
December 4, 2007
NORASIA CONTAINER LINES LTD Vs. UNION OF INDIA
September 21, 2007
NOVA FILMS AND PAPER MANUFACTURING COMPANY Vs. INCOME TAX OFFICER
March 13, 2007
NOVARTIS AG SCHWARZWALDALLE 215 4058 BASEL AND LICHSTRASSE 35 4002 BASEL SWITZERLAND Vs. UNION OF INDIA
August 6, 2007
NOWSHAD Vs. SECRETARY TO THE GOVERNMENT FOOD CO OPERATION AND CONSUMER PROTECTION DEPARTMENT CHENNAI
April 12, 2007
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. HEIRLIN JEYA SUTHA
October 30, 2007
NUCLEAR POWER CORPORATION OF INDIA LTD Vs. GOVERNMENT OF TAMILNADU
October 30, 2007
NUNGAMBAKKAM MUSLIM WELFARE ASSOCIATION Vs. COLLECTOR OF CHENNAI SINGARAVELAR BUILDING RAJAJI SALAI
October 4, 2007
O B KARTHIKEYAN Vs. A RAJESWARI
August 9, 2007
O S VENKATARAMAN Vs. R V M K PRASAD
April 20, 2007
O VENKATACHALAM DIED Vs. REGISTRAR GENERAL
October 4, 2007
OCHAYEE Vs. PALANIAPPAN
June 13, 2007
OFFICIAL ASSIGNEE HIGH COURT MADRAS Vs. P VEERASAMY
June 27, 2007
OFFICIAL LIQUIDATOR, HIGH COURT Vs. GAUTHAM DHIRAJ MAL RANKA
November 7, 2007
OKEY TEXTILES Vs. COMMISSIONER OF COMMERCIAL TAXES
March 21, 2007
OLI ALIAS GNANASEKARAN Vs. STATE OF TAMIL NADU
December 5, 2007
OLI MOHAMMED Vs. JAHABER NACHIAR
July 12, 2007
OM PRAKASH Vs. GOVERNMENT OF TAMIL NADU
December 11, 2007
ORCHID CHEMICALS ALIAS PHARMACEUTICALS LTD Vs. B RAMAKOTESWARA RAO
April 21, 2007
ORIENTAL ASSURANCE COMPANY LTD Vs. D VETRISELVAN
December 17, 2007
ORIENTAL BANK OF COMMERCE Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI 2
July 1, 2007
ORIENTAL BANK OF COMMERCE Vs. DEBT RECOVERY APPELLATE TRIBUNAL CHENNAI
July 5, 2007
ORIENTAL FIRE AND GENERAL INSURANCE CO LTD Vs. L S MARTHANDAM
October 29, 2007
ORIENTAL INSURANCE CO LTD Vs. CHINNAPILLAI
July 10, 2007
ORIENTAL INSURANCE CO LTD Vs. K BALASUBRAMANIAN
August 8, 2007
ORIENTAL INSURANCE CO LTD Vs. K LAKSHMI
November 21, 2007
ORIENTAL INSURANCE CO LTD Vs. SIVAMMAL
May 31, 2007
ORIENTAL INSURANCE CO LTD Vs. D SAKUNTHALA
March 7, 2007
ORIENTAL INSURANCE CO LTD Vs. MARIMUTHU
December 3, 2007
ORIENTAL INSURANCE CO LTD Vs. AYYASAMY
December 10, 2007
ORIENTAL INSURANCE CO LTD Vs. K BALASUBRAMANIA PANDIAN
December 10, 2007
ORIENTAL INSURANCE CO LTD Vs. JANAKI
December 11, 2007
ORIENTAL INSURANCE CO LTD PONDICHERRY Vs. KARTHIKEYAN
July 17, 2007
ORIENTAL INSURANCE CO. LTD. Vs. SHANTHI
August 18, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. PAPPU SERVAI
April 27, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. BAAMINI AND ORS
December 18, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. V MARICHAMY
November 5, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. BOOBATHIAMMAL
November 6, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. MURUGAN
December 13, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. V SIVAPACKIAM
November 5, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. DURAIPANDI
December 13, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. K CHINNATHAAL
December 12, 2007
ORIENTAL INSURANCE COMPANY LTD , TIRUNELVELI Vs. EBENESAR JOHNSIBAI
November 6, 2007
ORIGIN INFOSYS PVT LTD Vs. CORPORATION OF CHENNAI
April 4, 2007
ORJ ELECTRONICS OXIDES LTD Vs. CUSTOMS EXCISE AND SERVICE TAX
December 14, 2007
ORKAYAM APPARELS Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPUR CENTRAL I TIRUPUR
September 6, 2007
P A ASHRAF Vs. A L MUJIBUR REHAMAN
November 12, 2007
P A DOSS Vs. DISTRICT WELFARE OFFICER KANCHIPURAM DISTRICT KANCHIPURAM
September 19, 2007
P A GULAZAR AHAMED Vs. ARULMIGU MAHALIAMMAN KOIL
June 5, 2007
P A SHANMUGHAM, PROPRIETOR, CIRUSSTI Vs. S K KRISHNAKANTH, PROPRIETOR, INDIAN THEATRE PRODUCTION; A N SUBBIAH; VINITHA ASSOCIATES LIMITED, DIRECTOR R SUMERCHAND BAFNA; GEMINI COLOUR LABORATORY, GEMINI INDUSTRIES AND IMAGING LTD
March 23, 2007
P ABDUL MAJID Vs. PERIATHAMBI ALIAS MOHAMMED SULTAN
April 3, 2007
P ALAGARSAMY Vs. K P KAMALAMMAL
August 2, 2007
P AMIRTHAM Vs. STATE THROUGH THE COMMISSIONER OF POLICE; INSPECTOR OF POLICE
July 23, 2007
P ANNAMALAI Vs. STATE
July 11, 2007
P ARUMUGAM Vs. RAJAMANI
February 1, 2007
P ARUMUGHAM Vs. STATE OF TAMIL NADU
November 16, 2007
P ARUMUGHAM Vs. STATE OF TAMIL NADU
April 4, 2007
P ARUNKUMAR Vs. STATE OF TAMIL NADU
July 25, 2007
P BAKKIAMMAL Vs. R RAMALAKSHMI
February 6, 2007
P BALASUBRAMANIAM Vs. D DHANAPANDIAN
January 9, 2007
P BENCY Vs. MARTIN MARY
October 4, 2007
P BENISTER FRANCIS SOUDHA Vs. MARTIN MARY
October 4, 2007
P C D NAMBIAR Vs. COMMISSIONER CORPORATION OF MADRAS
March 22, 2007
P CHANDRASEKAR, PRESIDENT, MARIKULAM SEERAMAIPU COMMITTEE Vs. GOVERNMENT OF TAMIL NADU REP BY ITS SECRETARY, MUNICIPAL ADMINISTRATION DEPARTMENT AND ORS
September 12, 2007
P CHELLAIAH Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU
June 22, 2007
P CHINNATHAI SELVA RANI Vs. STATE OF TAMIL NADU
August 16, 2007
P DURAI Vs. STATE OF TAMIL NADU
October 26, 2007
P DURAIRAJ Vs. DISTRICT COLLECTOR TIRUNELVELI
November 20, 2007
P DURGAPRASAD Vs. CORPORATION OF MADRAS
April 20, 2007
P GAJENDRAN Vs. CHAIRMAN CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
March 26, 2007
P GANESAN Vs. STATE
August 13, 2007
P GANESAN Vs. P R LAKSHMANAN
June 28, 2007
P GANESAN Vs. STATE
June 14, 2007
P GANESAN Vs. K KRISHNAN
November 21, 2007
P GANGADHARAN Vs. REGISTRAR GENERAL
September 6, 2007
P GNANGURU Vs. UNION OF INDIA
November 19, 2007
P GOPIRATHNAM Vs. FERRODOUS ESTATE PVT LTD
January 29, 2007
P GURUVAMMAL Vs. DISTRICT REVENUE OFFICER DINDIGAL DISTRICT
November 14, 2007
P INDIRA GANDHI Vs. STATE OF TAMIL NADU
November 19, 2007
P J NAGULAN Vs. S BALCHAND
July 9, 2007
P J THOMAS Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 11, 2007
P JAGANNATHASAMY Vs. DISTRICT COLLECTOR COIMBATORE
December 19, 2007
P JAYABALAN Vs. REVENUE DIVISIONAL OFFICER
February 3, 2007
P JAYAKUMAR Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY
August 24, 2007
P JAYAPRAKASH KANNAN Vs. SUPERINTENDENT OF POLICE
December 18, 2007
P JAYARAJ Vs. R SAROJA
February 1, 2007
P JAYASAMARAJADURAI Vs. STATE OF TAMIL NADU
December 14, 2007
P JEYABALAKRISHNAN Vs. SECRETARY TO GOVERNMENT
August 24, 2007
P JHON ROSE Vs. DIRECTOR GENERAL OF POLICE CHENNAI 4
December 20, 2007
P JOSEPHIN JAYANTHI THANJAVUR Vs. SECRETARY TO GOVERNMENT EDUCATION DEPARTMENT CHENNAI
March 30, 2007
P K PALANISAMY Vs. ARUMUGAM
January 24, 2007
P K SHAFI Vs. UNION OF INDIA
December 17, 2007
P K SHEFI Vs. INDIAN RAILWAY CATERING AND TOURISM CORPORATION LIMITED NEW DELHI
November 22, 2007
P KAILASAM Vs. STATE OF TAMIL NADU
March 26, 2007
P KALEELUL RAHUMAN Vs. DEPUTY SUPERINTENDENT OF POLICE SPECIAL CBI ACB CHENNAI
April 3, 2007
P KALIMUTHU Vs. COMMISSIONER BODINAYAKANUR MUNICIPALITY BODINAYAKANUR
October 23, 2007
P KALYANI Vs. JOINT COMMISSIONER OF POLICE O/O THE JOINT COMMISSIONER OF POLICE TRAFFIC CHENNAI CITY CHENNAI
September 5, 2007
P KAMALA KANNAN Vs. SECRETARY TO GOVERNMENT ADI DRAVIDAR AND TRIBAL WELFARE DEPARTMENT CHENNAI
October 3, 2007
P KANAGARAJU Vs. CHIEF ENGINEER DISTRIBUTION TAMIL NADU ELECTRICITY BOARD
September 11, 2007
P KANDASAMY Vs. NEYVELI LIGNITE CORPORATION LTD
June 8, 2007
P KANDASWAMI Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK CHENNAI
June 8, 2007
P KANIMOZHI Vs. GOVERNMENT OF TAMIL NADU
November 26, 2007
P KAPPUSAMI Vs. CHENNAI PORT TRUST
March 12, 2007
P KARUPPASAMY Vs. ADDITIONAL DIRECTOR GENERAL OF POLICE
September 14, 2007
P KARUPPUSAMY Vs. CHAIRMAN TAMIL NADU TOURISM DEVELOPMENT CORPORATION LTD
January 29, 2007
P KATHIRVEL Vs. GOVERNMENT OF INDIA THROUGH SECRETARY TO GOVERNMENT, MINISTRY OF RAILWAYS AND ORS
July 13, 2007
P KOTTEESWARAN Vs. A SHANMUGAM
February 27, 2007
P KRISHNAN Vs. COMMISSIONER PANCHAYAT UNION SHOLAVARAM
April 23, 2007
P KUMARESAN Vs. CHAIRMAN RAILWAY BOARD
January 3, 2007
P L KASI Vs. STATE
April 27, 2007
P LINGAPPAN Vs. R PALANISAMY
November 28, 2007
P M GOPALASAMY Vs. C SENPAGAM
April 18, 2007
P M MARAVARMAN Vs. STATE OF TAMIL NADU; CHAIRMAN, TEACHERS RECRUITMENT BOARD AND DIRECTORATE OF COLLEGIAGE EDUCATION AND CHAIRMAN, U G C
July 5, 2007
P M MARI Vs. STATE OF TAMIL NADU
January 29, 2007
P MANIKASUNDARAM Vs. SIVASAMBU
March 29, 2007
P MANIVANNAN Vs. DIRECTOR OF SCHOOL EDUCATION CHENNAI
November 12, 2007
P MANIVANNAN Vs. J RATNA SIGAMANI
November 12, 2007
P MARY JACOB DIED Vs. A N VALLIAMMAI
September 18, 2007
P MEENA Vs. NIKON FOREX PRIVATE LIMITED
November 23, 2007
P MURTHY ALIAS ADIKESAVAMURTHY Vs. COMMISSIONER OF POLICE COIMBATORE
December 6, 2007
P MURUGAN Vs. STATE OF TAMIL NADU
February 3, 2007
P MURUGAN Vs. VAIRAVEL AND ORS
November 27, 2007
P MUTHUKARUPPAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER VIRUDHUNAGAR VIRUDHUNAGAR DISTRICT
September 12, 2007
P MUTHUKUMAR Vs. STATE
August 16, 2007
P MYLSAMY Vs. STATE OF MADRAS
August 31, 2007
P N GOVINDAN Vs. A RAMASAMY
February 16, 2007
P N NAGESHWARI Vs. COLLECTOR OF CHENNAI SINGARAVELAR MALIGAI
January 9, 2007
P N RATHINA KUMAR Vs. S SUKUMAR TREASURER AVC EDUCATIONAL COMMITTEE 184/1 VENKATESWARA NAGAR SENTHANKUDI MAYILADUTHURAI
July 4, 2007
P N RAVISANKAR Vs. SUPERINTENDING ENGINEER
November 5, 2007
P N RETHINAKUMAR Vs. CHAIRMAN A V CHAIRTIES NAGAPATTINAM DISTRICT
July 17, 2007
P NAGESWARAM MADURAI DISTRICT Vs. DISTRICT ELEMENTARY
December 19, 2007
P NATARAJAN Vs. S VENKATESAN
February 3, 2007
P NAVANEETHA KRISHNAN Vs. COMMISSIONER OF POLICE GREATER CHENNAI EGMORE CHENNAI
September 21, 2007
P NEELAKANDAN Vs. EXECUTIVE OFFICER SPECIAL GRADE TOWN PANCHAYAT
February 27, 2007
P NEHRU Vs. STATE
September 21, 2007
P O ABRAHAM Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
November 19, 2007
P P SUKUMARAN Vs. DISTRICT REGISTRAR ADYAR
November 13, 2007
P PADMANABHAN Vs. CHENNAI PORT TRUST
August 2, 2007
P PALANI Vs. PRESIDING OFFICER, CENTRAL GOVT INDUSTRIAL
June 6, 2007
P PALANISAMY Vs. STATE OF TAMIL NADU
January 5, 2007
P PALANISAMY Vs. TAMIL NADU STATE TRANSPORT CORPORATION LTD
January 29, 2007
P PALANISAMY Vs. DISTRICT REVENUE OFFICER
November 15, 2007
P PALANISAMY Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
November 27, 2007
P PALANISAMY GOUNDER Vs. STATE OF TAMIL NADU
February 5, 2007
P PANDIAMMAL Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU PROHIBITION AND EXCISE DEPARTMENT
October 10, 2007
P PANDIAMMAL PARAMASIVAM Vs. SECRETARY TO GOVERNMENT STATE OF TAMIL NADU
October 10, 2007
P PANDIYAMMAL Vs. GOVERNMENT OF TAMIL NADU; DIRECTOR OF SCHOOL EDUCATION; DISTRICT ELEMENTARY EDUCATIONAL OFFICER AND ASSISTANT ELEMENTARY EDUCATION OFFICER
December 3, 2007
P PAZHANISAMY Vs. CHIEF SECRETARY TO GOVERNMENT
September 28, 2007
P PERUMAL Vs. A V SURESHBABU
April 4, 2007
P PILLAI TAMIL SANGU Vs. DIRECTOR OF SERICULTURE SALEM
September 3, 2007
P PONNUSWAMI Vs. DISTRICT EDUCATIONAL OFFICER TUTICORIN
December 3, 2007
P PRABHU Vs. STATE OF TAMIL NADU
December 14, 2007
P PURUSHOTAMAN Vs. PONDICHERRY PLANNING AUTHORITY
April 4, 2007
P R ADIKESAVAN Vs. KANNAMMALE
October 12, 2007
P R BINDHULEKHA Vs. M V JAYALAKSHMI
November 12, 2007
P R CHANDRAN Vs. RAJENDRA PAPER SORES COIMBATORE
July 27, 2007
P R DURAISAMY Vs. R PADMANABHAN
July 16, 2007
P R HEMACHANDRA BABU Vs. RANGARAJ
March 5, 2007
P R JAYARAMAN Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LIMITED KILPAUK CHENNAI
July 18, 2007
P R RAMAKRISHNAN Vs. GOVINDARAJAN
January 11, 2007
P RAAJENDRAN; A L VADIVEL Vs. DISTRICT COLLECTOR; ADDITIONAL DIRECTOR OF PANCHAYAT; BLOCK DEVELOPMENT OFFICER (VP) AND THE PRESIDENT; STATE OF TAMIL NADU
November 15, 2007
P RAGHAVA ALIAS ASHOK KUMAR Vs. STATE OF TAMIL NADU
November 5, 2007
P RAJAGURUSAMY Vs. SUB REGISTRAR SUB REGISTRAR OFFICE
October 9, 2007
P RAJALAKSHMI Vs. MANAGING DIRECTOR PURATCHI THALAIVAR M G R TRANSPORT CORPORATION CHENNAI
October 30, 2007
P RAJALAKSHMI AND PADMANABHAN Vs. MANAGING DIRECTOR, PURATCHI THALAIVAR M G R TRANSPORT CORPORATION
October 30, 2007
P RAJAM Vs. COMMISSIONER OF COMMERCIAL TAXES EZHILAGAM CHEPAUK CHENNAI
November 1, 2007
P RAJASEKAR Vs. STATE
November 1, 2007
P RAJENDRAN Vs. DISTRICT COLLECTOR INSPECTOR OF PANCHAYAT KANYAKUMARI DISTRICT KANYAKUMARI
September 27, 2007
P RAJENDRAN Vs. II-556 THOLAR PRIMARY AGRICULTURAL CO-OP BANK LTD
September 5, 2007
P RAJENDRAN Vs. S AMMANIAMMAL
March 20, 2007
P RAJESHKUMAR BAGMAR Vs. SWATHI RAJESHKUMAR BAGMAR
November 28, 2007
P RAJESWARI Vs. VICE CHANCELLOR TAMIL NADU DR MGR MEDICAL UNIVERSITY
March 20, 2007
P RAMA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
February 1, 2007
P RAMAN Vs. PRINCIPAL COMMISSIONER AND COMMISSIONER FOR REVENUE ADMINISTRATION; COLLECTOR AND P ANTONY
October 3, 2007
P RAMASAMY Vs. REGIONAL TRANSPORT AUTHORITY
August 21, 2007
P RANGANAYAKI Vs. CHAIRMAN CHENNAI METROPOLITAN WATER SUPPLY
December 6, 2007
P RANGANAYAKI Vs. COMMISSIONER CORPORATION OF CHENNAI
December 6, 2007
P RANGANAYAKI Vs. CHAIRMAN TAMIL NADU ELECTRICITY BOARD
December 6, 2007
P RANGANAYAKI Vs. DISTRICT COLLECTOR CHENNAI
December 6, 2007
P RATHINASABAPATHY Vs. STATE OF TAMIL NADU
June 19, 2007
P RATHINASAMY Vs. M CHOCKALINGAM
June 28, 2007
P RAVICHANDRAN Vs. SECRETARY TO GOVERNMENT AGRICULTURE DEPT
December 10, 2007
P S GOVINDASAMY NAIDU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 23, 2007
P S GOVINDASAMY NAIDU AND SONS CHARITIES PEELAMEDU Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 23, 2007
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE MYLAPORE
February 26, 2007
P S KUMARESAN Vs. DIRECTOR GENERAL OF POLICE AND THE CHAIRMAN, TAMILNADU UNIFORMED SERVICE RECRUITMENT BOARD
February 26, 2007
P S MATHAR Vs. COMMANDANT CISF UNIT CHENNAI PORT TRUST CHENNAI
March 26, 2007
P S NANDAKUMAR Vs. MAKKAL SAMUGA NALA SANGAM
December 4, 2007
P S PRAVEIN PAUL Vs. INSPECTOR OF POLICE MADIPAKKAM POLICE STATION
December 7, 2007
P S SUBRAMANIAN Vs. K L LAKSHMANAN
June 5, 2007
P S VASANTHAN Vs. STATE OF TAMIL NADU
December 10, 2007
P SAKKARAPANI Vs. DIRECTOR GENERAL OF POLICE
November 13, 2007
P SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER
October 25, 2007
P SAKTHIVEL Vs. REVENUE DIVISIONAL OFFICER, TIRUCHIRAPALLI
September 25, 2007
P SAKTHIVEL Vs. PONNUSAMY
June 18, 2007
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY
January 28, 2007
P SAMIAPPA GOUNDER Vs. REGIONAL TRANSPORT AUTHORITY, ERODE
January 18, 2007
P SAMPOORNAM Vs. L T SOMASUNDARAM
December 1, 2007
P SAMPOORNAM Vs. L T SOMASUNDARAM
December 7, 2007
P SAMPOORNAM Vs. L T SOMASUNDARAM
December 20, 2007
P SAMRAJ Vs. COMMISSIONER OF POLICE
March 16, 2007
P SANJEEVI Vs. STATE OF TAMIL NADU
March 20, 2007
P SANKARA NARAYANAN Vs. STATE OF TAMIL NADU
July 30, 2007
P SARASWATHY Vs. DISTRICT ELEMENTARY EDUCATIONAL
June 5, 2007
P SAVARIMUTHU Vs. DEPUTY COMMISSIONER OF POLICE
September 10, 2007
P SEKAR Vs. UNION OF INDIA
January 23, 2007
P SELVARAJ Vs. SHARDLOW INDIA LIMITED HOSUR GARDEN
January 12, 2007
P SELVARAJ Vs. MANAGEMENT OF SHARDLOW INDIA LIMITED
January 12, 2007
P SELVARAJ Vs. P VISALAKSHI
June 5, 2007
P SELVARAJAN Vs. STATE
January 24, 2007
P SELVI Vs. STATE
November 12, 2007
P SENGOTTAIAN Vs. M K MANI
February 8, 2007
P SENTHILKUMAR Vs. DEPUTY COMMISSIONER OF INCOME TAX COIMBATORE
February 12, 2007
P SHANMUGA SUNDARAM Vs. M PERIASAMY
March 29, 2007
P SHANMUGAM Vs. P KARPAGAM
March 22, 2007
P SHANTHI Vs. SECRETARY TO GOVERNMENT
October 9, 2007
P SHUJAATH RASHEED Vs. STATE BANK OF INDIA VANIYAMBADI BRANCH
September 13, 2007
P SILAS VIJAYAKUMAR Vs. DIVISIONAL ACCOUNTS OFFICER SOUTHERN RAILWAY MADURAI DIVISION
September 6, 2007
P SIVASUBRAMANIAN Vs. N KUMAR
November 23, 2007
P SNEHALATHA Vs. VICTORY LEATHERS
August 8, 2007
P SOUNDARYA Vs. CHIEF COMMISSIONER OF INCOME TAX CHENNAI
July 16, 2007
P SREEJA Vs. UNION OF INDIA
January 24, 2007
P SUBBIAH GOUNDER Vs. SAKTHI GOPALA KRISHNAN
February 27, 2007
P SUBBULAKSHMI Vs. STATE OF TAMIL NADU
July 30, 2007
P SUBRAMANIAM Vs. STATE
June 9, 2007
P SUBRAMANIAM Vs. K NARAVANA BHAT
April 27, 2007
P SUBRAMANIAN Vs. AMBIKESWARAN JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
March 2, 2007
P SUNDARAMMAL ALIAS SUMATHI Vs. G PANDIYARAJAN
November 6, 2007
P SUNDARARAJAN Vs. S PALANISAMY GOUNDER
June 6, 2007
P SURESH Vs. COMMISSIONER COONOOR MUNICIPALITY COONOOR
December 7, 2007
P SUYAMBU NARAYANA DASS Vs. SPECIAL COMMISSIONER AND TRANSPORT COMMISSIONER
August 28, 2007
P SWAMINATHAN Vs. STATE OF TAMIL NADU
December 10, 2007
P T MANI Vs. G P BALASUBRAMANIAN
June 7, 2007
P TAMIL NEETHY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES MADURAI REGION MADURAI
September 14, 2007
P TAMILSELVI Vs. STATE OF TAMILNADU
January 11, 2007
P THANGAIYAN Vs. D CHANDRASEKARAN
October 26, 2007
P THANGARAJ Vs. REVENUE DIVISIONAL OFFICER
August 24, 2007
P UDAYAKUMAR Vs. TAMIL NADU ELECTRICITY BOARD
September 10, 2007
P UMAPATHY Vs. S MUTHUPANDIAN
March 30, 2007
P V BOSE PONDICHERRY Vs. VICE CHAIRMAN PONDICHERRY
March 9, 2007
P V PRASAD Vs. JAYASHREE S SHAH
June 14, 2007
P V S GRIDHAR Vs. STATE OF TAMIL NADU
March 30, 2007
P VAJRAVELU Vs. JOINT DIRECTOR OF SCHOOL EDUCATION
March 29, 2007
P VALLI W/O PURUSHOTHAMAN Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR AND THE SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT
August 18, 2007
P VASANTHA Vs. DISTRICT COLLECTOR
July 18, 2007
P VASANTHI Vs. DISTRICT COLLECTOR; PERSONAL ASSISTANT TO DISTRICT COLLECTOR; BLOCK DEVELOPMENT OFFICER, WATRAP PANCHAYAT UNION
July 11, 2007
P VASU Vs. TAMILNADU STATE TRANSPORT CORPORATION VILLUPURAM LTD
October 30, 2007
P VEERAMUTHU Vs. STATE OF TAMIL NADU
April 13, 2007
P VELRAJ Vs. STATE OF TAMIL NADU
January 5, 2007
P VENKATARAMAN Vs. REGIONAL MANAGER
August 30, 2007
P VENKATESH Vs. CHAIRMAN TAMIL NADU HOUSING BOARD CHENNAI
April 10, 2007
P VIJAYA Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT
January 18, 2007
P VIJAYA RAGHUNATHAN Vs. GREEN COTTON GARMENTS
August 9, 2007
P VIJAYARAJAN Vs. DISTRICT COLLECTOR ARIYALUR ARIYALUR DISTRICT
December 10, 2007
P VINODH Vs. K VIVEKANANDAN
July 26, 2007
P. RAJENDRAN Vs. MUTHUSAMY MOOPANAR
June 11, 2007
P. SUBRAMANIYAN Vs. UNION OF INDIA
October 11, 2007
P. THANKARAJ Vs. P. RAJAN
August 21, 2007
P.N.S. SINDHA MADHAR Vs. S. AKKANI BEEVI
March 22, 2007
PA GANESHWARAN Vs. SECRETARY TO GOVERNMENT
September 6, 2007
PAAPA NAGARAJAN Vs. STATE OF TAMIL NADU
April 3, 2007
PACHA GOUNDER Vs. GOVERNMENT OF TAMIL NADU
November 23, 2007
PACHAMMAL Vs. GOVERNMENT OF INDIA MINISTRY OF DEFENCE
January 8, 2007
PACKIA RETHNAM ALIAS A P RETNA SINGH Vs. N C DHANU
September 21, 2007
PACKIAM ALIAS BAGGIARAJ Vs. STATE
October 9, 2007
PADHMA Vs. STATE ELECTION COMMISSION
June 26, 2007
PADI JUMA MOSQUE Vs. SECRETARY TO GOVERNMENT OF TAMIL NADU COMMERCIAL TAXES AND HINDU RELIGIOUS ENDOWMENTS DEPARTMENT
February 27, 2007
PADMANABHAN Vs. NAGAJOTHI
September 25, 2007
PADMAVATHI Vs. NATIONAL HIGHWAYS AUTHORITY OF INDIA
March 2, 2007
PADMAVATHI AMMAL Vs. N DHINAKARA RAO
February 7, 2007
PADMINI SIVASUBRAMANIAM Vs. STATE OF TAMIL NADU
July 10, 2007
PAKKIRISAMY Vs. STATE OF TAMILNADU
November 13, 2007
PALANI Vs. STATE
April 3, 2007
PALANI Vs. STATE
December 17, 2007
PALANI ALIAS K SUBRAMANI Vs. STATE OF TAMIL NADU
November 14, 2007
PALANI HILLS CONSERVATION COUNCIL Vs. UNION OF INDIA
July 26, 2007
PALANI K Vs. PRESIDING OFFICER LABOUR COURT
March 28, 2007
PALANI MURUGAN ENTERPRISES LTD Vs. STATE OF TAMIL NADU
August 18, 2007
PALANI-KUNNAKUDI SAMUDRAPATTI ANNADHANA MADAM Vs. S VENKATARAMANAN
October 11, 2007
PALANIAMMAL Vs. COLLECTOR COIMBATORE DISTRICT
January 19, 2007
PALANIAMMAL Vs. KUPPUSWAMY
April 4, 2007
PALANIAMMAL Vs. SUNDARAMBAL
June 4, 2007
PALANIAMMAL Vs. STATE REP BY THE SUPERINTENDENT OF POLICE AND; INSPECTOR OF POLICE
July 23, 2007
PALANIAMMAL, Vs. DISTRICT COLLECTOR AND THE SPECIAL TAHSILDAR (LAND ACQUISITION), ADI DRAVIDAR WELFARE
April 5, 2007
PALANIAPPA GOUNDER Vs. TAMIL NADU STATE TRANSPORT CORPORATION
July 21, 2007
PALANIAPPAN Vs. T M T NEELAMBAL
October 10, 2007
PALANIKUMAR Vs. STATE OF TAMIL NADU
July 18, 2007
PALANISAMY Vs. RAMASAMY
January 4, 2007
PALANISAMY Vs. KAILAPERUMAL
March 7, 2007
PALANISWAMY Vs. ASHRAFF UNNISSA BEGUM
February 5, 2007
PALANISWAMY Vs. MUTHUSWAMY GOUNDAR
February 5, 2007
PALANIVEL Vs. DISTRICT COLLECTOR PERAMBALUR DISTRICT
November 20, 2007
PALANIYAPPAN Vs. MAHALAKSHMI
November 5, 2007
PALTHAI Vs. C KUMAR
October 29, 2007
PANCHAPATHI Vs. STATE OF TAMIL NADU
August 8, 2007
PANCHURA ESTATE LTD Vs. TAHSILDAR PANDALUR
April 13, 2007
PANCHURA ESTATES LIMITED Vs. SPECIAL COMMISSIONER OF AGRICULTURAL
September 3, 2007
PANDI Vs. S PERIYASAMY
October 22, 2007
PANDI Vs. UNITED INDIA INSURANCE COMPANY LIMITED
October 22, 2007
PANDIAMMAL Vs. STATE OF TAMILNADU
March 20, 2007
PANDIAN Vs. R RANI
March 28, 2007
PANDIAN ROADWAYS CORPORATION LTD Vs. PRESIDING OFFICER
September 26, 2007
PANDIAN TRACTORS Vs. S JEEVARATHNAKUMAR
April 2, 2007
PANDIARAJAN Vs. STATE OF TAMIL NADU
January 5, 2007
PANDIYAN ROADWAYS TRANSPORT CORPORATION LTD Vs. KANAGARAJ
December 4, 2007
PANDURANGA BRICK WORKS 73/3 POONAMALLEE HIGH ROAD AMINIJIKARAI Vs. GURURAGHAVENDRA FOUNDATIONS PVT LTD
March 5, 2007
PANDYAN GRAMA BANK Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL TAMIL NADU
April 10, 2007
PANKAJ KUMAR NEVATIA Vs. PRADEEP KUMAR NEVATIA
December 18, 2007
PARADESI Vs. THAMARAI VADIVU
October 25, 2007
PARAMAN Vs. CHITRA DEVI
June 5, 2007
PARAMASIVAM Vs. STATE OF TAMIL NADU
April 5, 2007
PARAMASIVAM AND ELUMALAI Vs. STATE
April 5, 2007
PARAMESWARI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
October 30, 2007
PARASAKTHI Vs. CHIDAMBARA GOUNDER
December 3, 2007
PARASMAL PROP MEHTA STORES Vs. R MOHAN
January 1, 2007
PARASMAL PROP MEHTA STORES VASTRALAYA NO 137 MINT STREET CHENNAI 600079 Vs. R MOHAN
January 31, 2007
PARASURAMAN Vs. STATE
April 26, 2007
PARIDHAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE
December 17, 2007
PARIMALA Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
September 26, 2007
PARIMALADEVI ALIAS SHARMILADEVI Vs. SECRETARY TO THE GOVERNMENT OF TAMIL NADU
August 28, 2007
PARK TOWN BENEFIT FUND LTD Vs. A PRAHALATHAN
June 27, 2007
PARLE PRODUCTS PVT LTD Vs. SURYA FOOD AND AGRO LTD
September 5, 2007
PARTHASARATHY Vs. BAKKIYALAKSHMI
August 3, 2007
PARTHASARATHY Vs. COMMISSIONER OF POLICE
September 25, 2007
PARTHASARATHY Vs. VASIKARAN
July 6, 2007
PARTHASARATHY Vs. GOVINDA BAI
June 6, 2007
PARTHI BALAIAH CHETTY Vs. D KRISHNA RAO
April 24, 2007
PARTHIBAN Vs. GIRIJA
December 10, 2007
PARUTHIPALLI PANCHAYAT UNION Vs. COLLECTOR COLLECTORATE OF NAMAKKAL NAMAKKAL DISTRICT
April 27, 2007
PARVATHAM TEXTILES Vs. CHONA FINANCIAL SERVICES PVT LTD
February 1, 2007
PARVATHAVARTHINI ALIAS KUPPAMMAL ALIAS RAJI Vs. HEERACHAND SURANA
June 12, 2007
PARVATHIAMMAL Vs. V S SHANMUGHAM
June 4, 2007
PARVATHY Vs. MUNIRAJ
June 28, 2007
PARVEEN TRAVELS P LTD Vs. TRANSPORT COMMISSIONER STATE TRANSPORT AUTHORITY CHEPAUK CHENNAI
September 14, 2007
PASUMPON alias PERIYAKARUPPAN Vs. STATE THROUGH INSPECTOR OF
July 13, 2007
PASUMPON STORES EMPLOYEES UNION Vs. DISTRICT COLLECTOR
November 6, 2007
PASUMPON STORES EMPLOYEES UNION Vs. SPECIAL OFFICER, THIRUPPATHUR ADRICULTURE PRODUCTION
November 6, 2007
PATTU ALIAS GOVINDAN Vs. STATE
July 9, 2007
PAVITHRA AGENCIES Vs. JAYASHREE P KHAKRI
April 18, 2007
PEENGAN BABU ALIAS BABU Vs. STATE OF TAMIL NADU
December 5, 2007
PEER MOHAMMED Vs. ABDUL RAHUMAN
July 10, 2007
PEETI RAMESH ALIAS RAMESH Vs. STATE OF TAMILNADU
November 13, 2007
PERIAMMAL Vs. PALANISAMY
August 17, 2007
PERIASAMY Vs. STATE
July 11, 2007
PERIYA KARUPPAN Vs. STATE
March 9, 2007
PERIYASAMY Vs. STATE
December 20, 2007
PERIYASAMY Vs. STATE
March 14, 2007
PERIYASAMY Vs. SECRETARY TO GOVERNMENT OF INDIA
November 14, 2007
PERUMAL ALIAS MANI Vs. STATE OF TAMIL NADU
August 8, 2007
PERUMAL NAIDU Vs. T V BADRINATH
June 6, 2007
PERUMAL PADAYACHI Vs. VASUDEVAN
June 20, 2007
PERUMALAMMAL Vs. R GURUVAMMAL
December 17, 2007
PETER J DENNIS Vs. GALAXY GRANITE P LTD
September 6, 2007
PETER RAMESH KUMAR Vs. EXECUTIVE DIRECTOR MARSHALLS POWER AND COMMUNICATION INDIA P LTD
March 28, 2007
PETHAN Vs. STATE
March 15, 2007
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU Vs. UNION OF INDIA
November 19, 2007
PHARMACEUTICAL MANUFACTURERS ASSOCIATION OF TAMIL NADU Vs. UNION OF INDIA
December 12, 2007
PHILIP ANTONY Vs. RAICHAL JAYAMANI
July 4, 2007
PHILIP MANOVAN JEBARAJ Vs. STATE
April 5, 2007
PICHAI ASARI DIED Vs. MARIAPPAN PETHIRIAR
May 16, 2007
PICHAMMAL WIFE OF CHINNAIYAN Vs. ANNAMALAI
November 20, 2007
PICHUKUTTY Vs. INSPECTOR OF POLICE
December 10, 2007
PIONEER AGRO INDUSTRY Vs. COMMERCIAL TAX OFFICER AVINASHI
August 1, 2007
PITCHAIAMMAL Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
January 23, 2007
PITCHAIAMMAL Vs. KUNJAMMAL
November 6, 2007
PITCHAIYAH DEVAR Vs. STATE OF TAMIL NADU
November 20, 2007
PONDICHERRY Vs. STATE
April 21, 2007
PONDICHERRY CO OPERATIVE SUGAR MILLS TECHNICAL Vs. GOVERNMENT OF PONDICHERRY
October 26, 2007
PONDICHERRY GENERATORS MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
July 31, 2007
PONMANI JESAI Vs. VALLIAMMAI
February 16, 2007
PONNAIAH KONAR Vs. STATE
September 21, 2007
PONNAMBALAM Vs. RANGE-TALUK CHINNAMANUR FOREST
June 8, 2007
PONNAMBALAM Vs. COLLECTOR THIRUVANNAMALAI
November 23, 2007
PONNAPPAN Vs. GOPAL PILLAI
April 21, 2007
PONNI GOUNDER Vs. SUPERINTENDING ENGINEER T N E B TATABAD COIMBATORE
September 27, 2007
PONNU @ PERIA PACHHAI PERUMAL; GANPATHI; CHITRAVELU AND MUTHULAKSHMI Vs. STATE
February 20, 2007
PONNUCHAMY; CHANDRASEKARAN; KESAVAN; DHANABAL Vs. N SINGARAVELU
July 16, 2007
PONNUSAMY Vs. RUKMANIAMMAL
July 16, 2007
PONNUSAMY Vs. CHIEF SECRETARY TO GOVERNMENT
October 30, 2007
PONNUSAMY Vs. DEPUTY COMMISSIONER
October 30, 2007
PONNUSAMY ALIAS PONNAN Vs. STATE
July 12, 2007
PONNUSAMY CHETTIAR Vs. SPECIAL TAHSILDAR ADI DRAVIDAR WELFARE AND LAND ACQUISITION TIRUPATHU
December 12, 2007
PONNUSAMY GOUNDER Vs. THOTTI ALIAS MUTHU GOUNDER
November 28, 2007
PONNUSAMY SELVAMANI Vs. STATE
September 28, 2007
POONGAVANAM Vs. STATE OF TAMIL NADU
August 22, 2007
POONGAVANAM Vs. COMMISSIONER OF POLICE
August 22, 2007
POONGAVANAM AMMAL Vs. KARUPPAYI AMMAL
October 30, 2007
POONGODI Vs. STATE
June 22, 2007
POONGODI Vs. SECRETARY TO GOVERNMENT HOME
November 13, 2007
POORNACHANDRIKA Vs. STATE OF TAMIL NADU
April 19, 2007
POWER CENTRE PVT LTD Vs. S PRABHAKAR
March 30, 2007
PRABHAKAR PAHARIA Vs. KOKILA S SHAH
March 5, 2007
PRABHAKARAN Vs. STATE OF TAMIL NADU
August 8, 2007
PRABHAKARAN Vs. PARISH PRIEST
February 9, 2007
PRABHAKARAN Vs. STATE OF TAMIL NADU
February 6, 2007
PRABHAKARAN Vs. STATE
November 12, 2007
PRABHAKARAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
November 12, 2007
PRABHAKARAN Vs. ARSHLEEN ANEJA
June 29, 2007
PRABHALACHANDRA RAJ Vs. PADMANABHAN
March 5, 2007
PRABHAVATHI Vs. STATE
July 16, 2007
PRABU Vs. STATE OF TAMILNADU
November 13, 2007
PRADEEP Vs. STATE OF TAMIL NADU
August 31, 2007
PRAKASH FOODS AND FEED MILLS (PRIVATE) LIMITED Vs. COMMERCIAL TAX OFFICER
August 6, 2007
PRASHANTH TEXTILES LIMITED Vs. EXECUTIVE OFFICER VEERAKERALAM TOWN PANCHAYAT
February 5, 2007
PRATHAM AUTOMOBILES Vs. DEPUTY COMMERCIAL TAX OFFICER KANCHEEPURAM NORTH TAX ASSESSMENT CIRCLE KANCHEEPURAM
October 24, 2007
PRAVEEN KUMAR Vs. STATE
July 9, 2007
PREMA Vs. STATE OF TAMILNADU REP BY THE SUPERINTENDENT OF POLICE; INSPECTOR OF POLICE, DISTRICT CRIME BRANCH
July 23, 2007
PREMIER CARRIERS A PROPRIETARY CONCERN Vs. PREMIER SERVICE STATION A REGISTERED PARTNERSHIP FIRM
June 5, 2007
PREMIER GRIHALAKSHMI FLAT OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
January 9, 2007
PREMIER PLASS PACK LIMITED Vs. CENTRAL BANK OF INDIA
December 18, 2007
PREMMIER MILK DAIRY Vs. DEPUTY COMMERCIAL TAX OFFICER
August 30, 2007
PRESIDENT MECCA MASJID ENDOWMENTS 822 ANNA SALAI CHENNAI 2 Vs. TAMIL NADU WAKF BOARD
February 19, 2007
PRESIDENT, MECCA MASJID ENDOWMENTS AND THE SECRETARY, MECCA MASJID ENDOWMENTS Vs. TAMIL NADU WAKF BOARD AND ORS
February 19, 2007
PRIME TECHNOLOGIES DIVISION OF HINDUSTAN FERRO AND INDUSTRIES LTD Vs. N VASUDEVAN, I A S , CHAIRMAN INDUSTRY FACILITATION COUNCIL AND HAMSA WATCH GLASS PVT LTD
March 5, 2007
PRINCE MARKETING Vs. COMMERCIAL TAX OFFICER
July 24, 2007
PRINCIPAL CHIEF CONSERVATOR OF FORESTS Vs. GUPTA EXPORTS
October 25, 2007
PRO MUSICALS Vs. JOINT COMMISSIONER OF CUSTOMS PREVENTIVE
December 5, 2007
PROCESS COLOR Vs. SECRETARY FOR HOME GOVERNMENT OF TAMIL NADU
May 2, 2007
PROCESS COLOR Vs. HOLOSTIC INDIA PRIVATE LIMITED
May 2, 2007
PROCON SYSTEMS PVT LTD Vs. INCOME TAX OFFICER COMPANY WARD V 1 CHENNAI
June 5, 2007
PROF DR S ANANDALAKSHMY Vs. GOVERNMENT OF INDIA
June 25, 2007
PROF I ELANGOVAN Vs. GOVT OF TAMIL NADU
November 19, 2007
PROF I ELANGOVAN Vs. STATE OF TAMIL NADU
April 13, 2007
PUBLIC OF NADU STREET KALLATHUR UDAYARPALAYAM TALUK Vs. PUBLIC OF SUBRAMANIA KOVIL STREET KALLATHUR UDAYARPALAYAM TALUK
July 13, 2007
PUCKRAJ JAIN Vs. KRISHNAMOORTHY
July 10, 2007
PUDHUVAKUDI PRIMARY AGRICULTURAL CO-OPEARATIVE BANK REP BY ITS SPECIAL OFFICER Vs. ASSISTANT COMMISSIONER OF LABOUR AND JAINULLADHEEN
March 23, 2007
PUDUKOTTAI CENTRAL CO-OPERATIVE BANK LIMITED Vs. PRESIDING OFFICER LABOUR COURT TIRUCHIRAPALLI
November 23, 2007
PUDUKOTTAI CENTRAL CO-OPERATIVE BANK LTD Vs. PRESIDING OFFICER
November 23, 2007
PUGAL SAMSON Vs. PRINCIPAL NESAMONY MEMORIAL CHRISTIAN
December 4, 2007
PUKKRAJ Vs. STATE OF TAMIL NADU
January 25, 2007
PUNITHAVALLI Vs. SAIVA BHANU KASHTRIYA GIRLS HIGHER
June 28, 2007
PUNJAB AND SIND BANK INTERNATIONAL BANKING DIVISION Vs. WACZECH LEATHER INDUSTRY
March 5, 2007
PUNJAB NATIONAL BANK Vs. R LATHA
January 8, 2007
PUNNIAKOTI Vs. STATE OF TAMIL NADU
August 9, 2007
PUSHPA Vs. RAVI
March 8, 2007
PUSHPA BALA JAGAM Vs. K ANANDA KUMAR; K SUBBALAKSHMI; K H RAO
April 9, 2007
PUSHPANJALI SILK PRIVATE LTD Vs. COMMISSIONER OF CUSTOMS SEAPORT-IMPORTS
February 27, 2007
PUSHPARAJ Vs. INSPECTOR OF POLICE ARAVAKURICHI POLICE STATION KARUR DISTRICT
April 18, 2007
PUSPARAJ Vs. STATE OF TAMIL NADU
July 4, 2007
PYRAMID FILMS INTERNATIONAL 7 WEST ROAD WEST CIT NAGAR CHENNAI 35 Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 17, 2007
Q 1243 PUDHUVAKUDI PRIMARY AGRICULTURAL CO OPERATIVE BANK Vs. ASSISTANT COMMISSIONER OF LABOUR MADURAI
March 23, 2007
R ALBERT Vs. STATE OF TAMIL NADU
February 13, 2007
R ANAND Vs. P INDU
November 26, 2007
R ANAND KUMAR Vs. C MANJULA
November 15, 2007
R ANBU Vs. C GANGADARAN
August 31, 2007
R ANNALAKSHMI Vs. SUPERINTENDENT OF POLICE; SUB INSPECTOR OF POLICE
July 21, 2007
R ANUSUYA Vs. STATE OF TAMIL NADU
June 13, 2007
R ARUMUGAM Vs. GOVERNMENT OF TAMILNADU
January 23, 2007
R ASAN BANU Vs. COMMISSIONER CORPORATION OF MADURAI
July 31, 2007
R BABU ALIAS PERIYAPOOCHI Vs. STATE OF TAMIL NADU
November 14, 2007
R BALASUBRAMANIAN Vs. EXECUTIVE ENGINEER AND ADMINISTRATIVE OFFICER
October 11, 2007
R BALRAJ Vs. TAMIL NADU STATE TRANSPORT CORPORATION KUMBAKONAM DIV I LTD
March 16, 2007
R BHASKAR Vs. PRESIDING OFFICER IST ADDITONAL LABOUR COURT
August 23, 2007
R BHASKARAN Vs. NATIONAL STOCK EXCHANGE OF INDIA LTD
November 22, 2007
R BHAVANI Vs. M KARUNAKARANPANDIAN AND M KRISHNAMOORTHY, COMMISSIONER CUM BLOCK DEVELOPMENT OFFICER, ST THOMAS MOUNT PANCHAYAT UNION
October 23, 2007
R CHAGANLAL Vs. NATIONAL INSURANCE CO LTD
August 10, 2007
R CHANDRAEKARAN Vs. S SRIDHAR
June 7, 2007
R CHANDRAMOHAN Vs. CHENRAYAN
August 10, 2007
R CHANDRAMOHAN MUNICIPALITY COUNCILLOR Vs. STATE ELECTION COMMISSIONER TAMIL NADU STATE ELECTION COMMISSIONER VADAPALANI
April 25, 2007
R CHANDRAMOULEESWARAN Vs. P VASUDEVAN
February 6, 2007
R CHANDRASEKARAN Vs. INDIAN BANK
September 7, 2007
R DEVARAJ Vs. MANAGING DIRECTOR TAMIL NADU STATE TRANSPORT CORPORATION
December 6, 2007
R DHANALAKSHIMI Vs. SENTHILKUMARI
July 10, 2007
R DHANARAJ Vs. TAHSILDAR JAYANKONDAM PERAMBALUR DISTRICT
September 19, 2007
R DHARMAKRISHNAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS CHENNAI
December 17, 2007
R DHARMALINGAM Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
December 10, 2007
R DURAIRAJ Vs. ROHINI
August 18, 2007
R DURAISAMY Vs. COMMISSIONER EDAPPADI MUNICIPALITY SALEM DISTRICT
November 19, 2007
R EGAMBARAM Vs. CHAIRMAN CHENNAI PORT TRUST
February 12, 2007
R ELANCHIZHIAN Vs. SECRETARY TO GOVERNMENT, STATE OF TAMIL NADU, PROHIBITION AND EXCISE
December 6, 2007
R ELANGOVAN Vs. COMMISSIONER ERODE MUNICIPALITY ERODE
November 22, 2007
R ESWARI Vs. STATE OF TAMIL NADU
October 6, 2007
R FRANCIS Vs. GOVERNMENT OF TAMILNADU
October 12, 2007
R G ANUSUYA Vs. S VIGNESHWARAN
October 25, 2007
R G GIRIDHARAN Vs. MADURAI ARUMUGAM CHETTIAR ANNADANA TRUST
October 25, 2007
R GIRI Vs. REGIONAL TRANSPORT OFFICER CUDDALORE
September 4, 2007
R HENRY Vs. MANAGING DIRECTOR TAMIL NADU WATER AND SEWERAGE BOARD
December 5, 2007
R JAFFARULLAH Vs. SIVA ALIAS PRADEEP KUMAR
August 1, 2007
R JAYABOOPATHY Vs. COMMISSIONER AMBATTUR MUNICIPALITY
January 3, 2007
R JAYALAKSHMI Vs. STATE OF TAMIL NADU
June 22, 2007
R JAYANTHI Vs. DIRECTOR OF ELEMENTARY EDUCATION CHENNAI
September 11, 2007
R JAYARAMAN Vs. MADURAI KAMARAJ UNIVERSITY
November 15, 2007
R JOSEPH JAYAKUMAR Vs. L KRISHNAVENI
October 23, 2007
R JYACHANDRA Vs. DISTRICT COLLECTOR AND THE LICENSING AUTHORITY
December 3, 2007
R K MANIAN Vs. GENERAL MANAGER THE MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION RAMAKRISHNA ROAD SALEM
September 21, 2007
R K SARAVANA KUMAR Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
December 12, 2007
R K TEXTILES INDIA Vs. ASST COMMISSIONER OF INCOME TAX
December 12, 2007
R K YADAV Vs. STATE
June 20, 2007
R KALI Vs. CORPORATION OF MADRAS
March 2, 2007
R KALIYAMOORTHY Vs. SPECIAL OFFICER 11-557 SATHAPADI PRIMARY AGRICULTURAL CO OPERATIVE BANK LTD
September 10, 2007
R KALYANASUNDARAM Vs. STATE OF TAMIL NADU
January 29, 2007
R KAMRAJ Vs. STATE
December 11, 2007
R KANDASAMY Vs. MARAMMAL
June 4, 2007
R KANNAN Vs. SECRETARY TO GOVERNMENT SCHOOL EDUCATION DEPARTMENT FORT ST GEORGE Ï¿½ 9
January 29, 2007
R KANNAN Vs. TAMIL NADU ELECTRICITY BOARD
November 28, 2007
R KANNAPPAN AND K CHANDRASEKARAN Vs. STATE BY DEPUTY SUPERINTENDENT OF POLICE
December 13, 2007
R KANTHIMATHI Vs. BANK OF INDIA DHARMAPURI BRANCH
April 27, 2007
R KAPANIPATHI RAO Vs. SPECIAL COMMISSIONER
April 9, 2007
R KARUPPAIAH Vs. SUPERINTENDENT OF POLICE THANJAVUR &
July 23, 2007
R KHURSHEED AHMED Vs. CHIEF ENGINEER AGRICULTURE ENGINEERING DEPT
February 8, 2007
R KRISHNAMOORTHY Vs. COMMISSIONER THIRUTHURAIPOONDI MUNICIPALITY
January 29, 2007
R KRISHNAMOORTHY Vs. COMMISSIONER THIRUTHURAIPOONDI MUNICIPALITY
January 1, 2007
R KRISHNAMURTHY Vs. SUN TV NETWORK LIMITED
November 19, 2007
R KRISHNAMURTHY Vs. EXECUTIVE ENGINEER PUBLIC WORKS DEPARTMENT
November 16, 2007
R KRISHNASAMY Vs. GOVERNMENT OF TAMIL NADU
April 2, 2007
R KUMAR Vs. G RAJAGOPAL
November 23, 2007
R KUMARAVADIVEL Vs. LAKSHMI
March 30, 2007
R KUPPUSAMY Vs. STATE
February 26, 2007
R LAKSHMI Vs. STATE OF TAMIL NADU
February 7, 2007
R M ARUNACHALAM Vs. V PARTHASARATHY
August 31, 2007
R M BEDI Vs. VIJAYESWARI TEXTILES LTD
January 29, 2007
R M JAYARAMACHANDRAN VICE PRESIDENT CHENNAI Vs. CHENNAI MUNICIPAL CORPORATION
August 29, 2007
R M LAKSHMANAN Vs. KRISHNA CHIT FUNDS SATTUR PVT LIMITED
April 9, 2007
R M SEENAN Vs. VELLORE DISTRICT COMMITTEE OF COMMON CADRE FOR SECRETARIES OF P A C
November 28, 2007
R M THIAGARAJAN Vs. STATE OF DELHI
March 28, 2007
R M THIRUMANI Vs. SUB REGISTRAR, REGISTRATION DEPARTMENT
December 5, 2007
R M THIRUMANI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
December 5, 2007
R MAHADEVAN MYLAPORE CHENNAI Vs. T L GURUVAYURAPPAN MYLAPORE CHENNAI
March 6, 2007
R MALLIKA Vs. R RAJAGOPAL
October 25, 2007
R MANAVALAN Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
April 11, 2007
R MANI Vs. S KASIVISWANATHAN
July 10, 2007
R MANICKAM Vs. STATE OF TAMIL NADU
August 21, 2007
R MANJULA Vs. A RAVI KUMAR
November 6, 2007
R MANONMANI Vs. DIVISIONAL DEVELOPMENT OFFICER
October 11, 2007
R MARICHAMY Vs. B V PURUSHOTHAMAN
March 16, 2007
R MAYEE ALIAS MAYAKRISHNAN Vs. STATE
October 1, 2007
R MEENAKSHI Vs. AUTHORISED OFFICER LAND REFORMS THIRUCHIRAPPALLI
November 14, 2007
R MEENAKSHI SUNDARAM Vs. T V MYLSAMY
June 28, 2007
R MUNIASAMY Vs. DISTRICT COLLECTOR Virudhunagar District
March 23, 2007
R MURALI Vs. STATE OF TAMILNADU
June 21, 2007
R MURALI Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT
March 22, 2007
R MURALIDARAN Vs. DISTRICT REGISTRAR SOUTH MADRAS
December 20, 2007
R MUTHUKOORI Vs. M NAGARAJAN
December 12, 2007
R MUTHUKOORI Vs. DISTRICT COLLECTOR
December 4, 2007
R MUTHUKRISHNAN Vs. STATE
October 6, 2007
R MUTHUKRISHNAN Vs. INDIAN OVERSEAS BANK
August 2, 2007
R MUTHUKRISHNAN Vs. SECRETARY TO HOME DEPARTMENT GOVERNMENT OF TAMIL NADU SECRETARIAT
August 31, 2007
R MUTHUSAMY Vs. J MANI
January 31, 2007
R N BERA Vs. COMMANDANT
January 29, 2007
R N POLY SACKS PVT LTD Vs. STATE OF TAMIL NADU
August 18, 2007
R NACHIMUTHU Vs. ARULMIGHU DHANDAYUTHAPANI SWAMIGAL THIRUKOIL
January 5, 2007
R NAGALINGAM Vs. SULOCHANA BAI
April 16, 2007
R NAGAMANI Vs. GOVERNMENT OF TAMIL NADU
April 11, 2007
R NATARAJAN Vs. GOVERNMENT OF TAMILNADU
September 18, 2007
R NAVEEN BABU Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY VELLORE
September 7, 2007
R OMPRAKASH CHORALIYA Vs. DEPUTY INSPECTOR GENERAL OF
September 20, 2007
R P JAYAKUMAR Vs. R JAYANTHI
February 21, 2007
R PALANI KUMARASWAMY Vs. A RAMACHANDRA SHASTRI; USHA RAJAMANICKAM
April 11, 2007
R PANDIAN Vs. APPELLATE AUTHORITY UNDER THE TAMIL NADU SHOPS
June 13, 2007
R PANDIYAN Vs. MARUTHAMUTHU
October 24, 2007
R PANDIYAN Vs. NATIONAL INSURANCE COMPANY LIMITED
October 24, 2007
R PARTHASARATHY Vs. STATE OF TAMIL NADU
December 20, 2007
R PASUVAMANI Vs. COMMERCIAL TAX OFFICER (FAC) AND THE PRINCIPAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
June 20, 2007
R PECHIAMMAL Vs. REVENUE DIVISIONAL OFFICER
April 11, 2007
R PERIYASAMY Vs. T BHAGYAM
July 10, 2007
R PERUMAL Vs. JOINT REGISTRAR OF CO OP SOCIETIES COLLECTORATE
August 6, 2007
R PERUMAYEE AMMAL Vs. DISTRICT COLLECTOR
March 20, 2007
R PITCHAI KANI Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 11, 2007
R PONNATHAL Vs. P LINGIYAR
November 3, 2007
R POOVARAGASAMY Vs. STATE
July 24, 2007
R PRABAKARAN Vs. REGIONAL TRANSPORT AUTHORITY DISTRICT COLLECTOR
October 3, 2007
R PRABAKARAN Vs. M MOORTHY, S/O MUTHUKRISHNA NAIDU NO 1, SIVASAKTHI NAGAR
October 3, 2007
R PRABHAKARAN Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES
September 6, 2007
R PREMAKUMARI Vs. STATE OF TAMILNADU
February 20, 2007
R PRUMAL REDDIYAR Vs. R SAKTHIVEL
November 13, 2007
R PUSHPARAJ Vs. ICICI BANK LTD
May 9, 2007
R RAJA SEKAR Vs. INSPECTOR OF POLICE NERKUPPAI POLICE
July 26, 2007
R RAJALAKSHMI Vs. T V PALANISAMY
July 26, 2007
R RAJAMANI Vs. PRESIDING OFFICER II ADITIONAL LABOUR COURT CHENNAI
February 20, 2007
R RAJAMANI Vs. GOVERNMENT OF TAMIL NADU
April 27, 2007
R RAJANGAM Vs. COMMISSIONER OF PROHIBITION AND EXCISE CHEPAUK
December 6, 2007
R RAJASEKAR Vs. SECRETARY TAMILNADU PUBLIC SERVICES COMMISSION
April 27, 2007
R RAJENDRAN Vs. V S S METAL CONTAINERS
July 31, 2007
R RAJESWARI Vs. COMMISSIONER CORPORATION OF CHENNAI
March 13, 2007
R RAJVEER ALIAS VEER Vs. SECRETARY HOME PROHIBITION AND EXCISE DEPARTMENT
November 20, 2007
R RAMAKRISHNAN Vs. STATE OF TAMIL NADU
February 16, 2007
R RAMALINGAM Vs. COMMISSIONER AND SECRETARY TO GOVERNMENT AGRICULTURE DEPARTMENT FORT ST GEORGE CHENNAI 9
June 14, 2007
R RAMAMOORTHY Vs. INSPECTOR OF POLICE CRIME BRANCH ERODE
December 5, 2007
R RAMAMURTHI Vs. DEPUTY REGISTRAR OF COOPERATIVE SOCIETIES
September 11, 2007
R RAMANATHAN Vs. SECRETARY TO THE GOVERNMENT HIGHER EDUCATION DEPARTMENT FORT ST GEORGE CHENNAI 600 009
February 21, 2007
R RAMASAMY Vs. DISTRICT COLLECTOR COIMBATORE
November 23, 2007
R RAMAVELY NADAR Vs. PROHIBITION AND EXCISE DEPARTMENT
December 19, 2007
R RANGANATHAN Vs. SUPERINTENDENT OF POLICE
December 7, 2007
R RASAPPA GOUNDER Vs. DISTRICT COLLECTOR DINDIGUL
October 12, 2007
R RATHAKRISHNAN Vs. DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES
October 11, 2007
R RATHNASABHAPATHY CHETTIAR AND ORS Vs. P LAKSHMINARAYANA BHATT; CORPORATION OF MADRAS, EXECUTIVE OFFICER OF ARULMIGHU GANGADHARESWARAR KOIL DEVASTHANAM
July 25, 2007
R RAVI Vs. STATE
July 19, 2007
R RAVI Vs. I PANDIYARAJAN
April 12, 2007
R RAVI Vs. CHENNAI METROPOLITAN DEV AUTHORITY
December 5, 2007
R RAVICHANDRAN Vs. GAYATHIRI
November 27, 2007
R RAVIKRISHNAN Vs. BHARAT PETROLEUM CORPORATION
July 2, 2007
R RUKMANI AMMAL Vs. STATE OF TAMIL NADU REPRESENTED BY THE SECRETARY, PROHIBITION AND EXCISE DEPARTMENT AND COMMISSIONER OF POLICE
July 30, 2007
R S NAGACHANDRAN Vs. TAHSILDAR RASIPURAM
November 26, 2007
R S NAGARAJAN Vs. M SELVAJOTHI
September 12, 2007
R SAMPATH Vs. TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
December 3, 2007
R SANTHANAM Vs. MADURA COATS LTD
January 5, 2007
R SARAVANA KUMAR Vs. DEAN THE AGRICULTURAL COLLEGE AND RESEARCH INSTITUTE
October 6, 2007
R SARAVANAN Vs. STATE
August 24, 2007
R SARAVANAN Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
September 4, 2007
R SARAVANAN Vs. DIRECTOR OF PUBLIC HEALTH AND PREVENTIVE MEDICINE
November 29, 2007
R SEBASTHI NADAR Vs. A SOOSAI APPAN
April 26, 2007
R SEENIAMMAL Vs. MANAGER AND CORRESPONDENT RUKKUMANI HIGH SCHOOL
September 7, 2007
R SEKARAN Vs. COLLECTOR OF DINDIGUL ANNA DISTRICT
February 3, 2007
R SELVARAJ Vs. SPECIAL DISTRICT REVENUE OFFICER AND COMPETENT AUTHORITY KANCHIPURAM
April 9, 2007
R SENTHIL KUMAR Vs. P PALANISWAMY
July 4, 2007
R SHAJAHAN RAHIMAN KHAN Vs. SARASWATHI PETROL BUNK
January 2, 2007
R SHANMUGAM Vs. STATE
March 28, 2007
R SHANTHI Vs. ASOKAN RAJADESINGU
January 9, 2007
R SHENRAJ Vs. DIVISIONAL ENGINEER CORPORATION OF CHENNAI
April 3, 2007
R SHENRAJ Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 3, 2007
R SIVA SUBRAMANIAN Vs. STATE
September 21, 2007
R SIVADHANU PILLAI Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS ADMINISTRATION DEPARTMENT
October 22, 2007
R SIVADHANU PILLAI Vs. DEPUTY COMMISSIONER EXECUTIVE OFFICER
October 22, 2007
R SIVAKUMARI Vs. RAMANATHAPURAM MAVATTA PAYIRCHIPETRA EDAINILAI ASIRIYARGAL SANGAM
October 11, 2007
R SOWRIRAJAN Vs. T KALA
March 27, 2007
R SREEDHER Vs. REGISTERING OFFICER DISTRICT REGISTRAR
November 14, 2007
R SRIDHER Vs. T K RAJENDRA SHA
November 7, 2007
R SRINIVASAN ALIAS RAMASAMY Vs. STATE
February 3, 2007
R SRIRAM ALIAS RAJIVAKSHAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
January 4, 2007
R SRIRAMULU Vs. TAMIL NADU ELECTRICITY BOARD
November 2, 2007
R SUBBIAH Vs. AIRPORTS AUTHORITY OF INDIA
November 12, 2007
R SUBBIAH Vs. STATE
July 4, 2007
R SUBBU Vs. B S KOLANDAISAMY
April 26, 2007
R SUBRAMANI Vs. R S NAGACHANDRAN
November 26, 2007
R SUBRAMANI Vs. DISTRICT COLLECTOR
November 26, 2007
R SUBRAMANIAN Vs. TAMILNADU STATE TRANSPORT CORPORATION
April 12, 2007
R SUBRAMANIAN Vs. ARULMIGHU DHANDAYUTHAPANI SWAMY
March 5, 2007
R SUBRAMANIAN Vs. INSPECTOR GENERAL OF REGISTRATION; DISTRICT REGISTRAR; SUB-REGISTRAR AND; JOINT COMMISSIONER, HR AND CE
December 14, 2007
R SUGANTHI Vs. COMMISSIONER OF POLICE DETAINING AUTHORITY
October 30, 2007
R SUGANTHI Vs. SECRETARY TO GOVERNMENTPROHIBITION AND EXCISE DEPARTMENT
November 30, 2007
R SUGUMARAN Vs. S PADMANABHAN
January 23, 2007
R SUKUMARAN Vs. MANAGEMENT OF TAMIL NADU STATE TRANSPORT CORPORATION LTD
July 17, 2007
R SULEKHA PRIYADARSINY Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
July 11, 2007
R SUNDARAMURTHY Vs. STATE OF TAMIL NADU
August 21, 2007
R SUNSON GODFREY GABRIEL Vs. DIRECTORATE OF SCHOOL EDUCATION
November 12, 2007
R SWAMINATHAN Vs. STATE OF TAMIL NADU
December 3, 2007
R T M L M S HIGHER SECONDARY SCHOOL Vs. GOVERNMENT OF TAMIL NADU
March 12, 2007
R TAMILSELVAM Vs. P THANGASWAMY
July 31, 2007
R TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER
July 31, 2007
R THANGASWARNAM Vs. SUPERINTENDENT OF POLICE KANYAKUMARI DISTRICT
February 6, 2007
R THAVAMANI Vs. STATE OF TAMILNADU
December 4, 2007
R THIRUGNANASAMBANTHAM Vs. CENTRAL BUREAU OF INVESTIGATION
October 11, 2007
R THIRUNAVUKKARASU Vs. LABOUR COURT
October 1, 2007
R UMA Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
August 14, 2007
R UMA KRUPA Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LIMITED
November 21, 2007
R USHA Vs. STATE OF TAMIL NADU
October 9, 2007
R V E VENKATACHALAM Vs. JEEL DEVANESAN
June 5, 2007
R V R NALLASIVAM Vs. N KUPPAMMAL
June 8, 2007
R VASUDEVAN Vs. STATE OF TAMILNADU
September 18, 2007
R VASUDEVAN Vs. COMMISSIONER CORPORATION OF CHENNAI
March 12, 2007
R VEERAMANI Vs. K NATARAJAN
July 27, 2007
R VEERARAGAVAN Vs. STATE OF TAMIL NADU
March 9, 2007
R VEERASAMY ALIAS SENTHIL KUMAR Vs. STATE OF TAMIL NADU
August 1, 2007
R VELAYUTHAM Vs. REGISTRAR OF CO-OP SOCIETIES
September 5, 2007
R VELLAISAMY Vs. ASST ENGINEER PWD
November 14, 2007
R VELLINGIRI Vs. R KANNAIAN
September 5, 2007
R VENKATACHALAPATHY Vs. SENIOR MANAGER INDIAN OVERSEAS BANK
October 26, 2007
R VENKATESAN Vs. STATE OF TAMIL NADU
October 12, 2007
R VENUGOPAL; K BALAKRISHNAN Vs. A MANIMARAN AND ORS
August 18, 2007
R VIJAYAKUMAR Vs. BAR COUNCIL OF TAMIL NADU
October 22, 2007
R VIJAYAKUMAR Vs. K RAMU
October 22, 2007
R VIJAYALAKSHMI Vs. M CHANDRASEKARAN
June 20, 2007
R VIJAYAN Vs. DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE
October 1, 2007
R VISVESWARAN Vs. ENFORCEMENT OFFICER ENFORCEMENT DIRECTORATE SOUTHERN ZONE - 600006
March 23, 2007
R. GANDHI Vs. STATE OF TAMIL NADU
July 10, 2007
R. PANDIA PRABHAKAR Vs. P. DURAICHAMY
September 3, 2007
R. RAJENDRAN Vs. KUZHITHALAI MUNICIPALITY, KARUR DISTRICT
April 19, 2007
R. SOMU @ SOMASUNDARAM Vs. S. RAJASEKARAN
July 31, 2007
R. SUNITHA Vs. A. MUKUNDAN
January 31, 2007
R. TEXTILES Vs. DEPUTY COMMERCIAL TAX OFFICER
July 31, 2007
R.P. MOTORS Vs. DEPUTY COMMERCIAL TAX OFFICER
August 13, 2007
RAASI TRANSPORT CORPORATION Vs. U R KURLEKAR
December 3, 2007
RAASI TRANSPORT CORPORATION Vs. CENTRAL WAREHOUSING CORPORATION
December 3, 2007
RABINDER BOAZ Vs. COMMISSIONER CORPORATION OF CHENNAI
February 28, 2007
RABINDHARANATH TAGORE TEACHER TRAINING INSTITUTE FOR GIRLS Vs. STATE OF TAMIL NADU
December 18, 2007
RACHAYEE AMMAL Vs. KALIANNAN
June 4, 2007
RADHA Vs. COMMISSIONER PANCHAYAT UNION ARANI
February 26, 2007
RADHA Vs. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
October 8, 2007
RADHA Vs. SECRETARY TO GOVT PROHIBITION AND EXCISE DEPARTMENT
August 8, 2007
RADHA KRISHNAN Vs. MRS PADMAKUMARI
March 29, 2007
RADHA PANDIAN Vs. COMMISSIONER CORPORATION OF CHENNAI
April 11, 2007
RADHA VENKATARAMAN Vs. FUTURA POLYSTERS LTD
March 7, 2007
RADHAKRISHNAN Vs. DURAINATHAN PALANISAMY
February 26, 2007
RADHIKA PURSHOTHAMAN Vs. KALA MANIVANNAN
November 26, 2007
RAGAS DENTAL COLLEGE AND HOSPITAL Vs. GOVERNMENT OF INDIA
September 21, 2007
RAGHAMATHRANI Vs. STATE OF TAMILNADU
October 30, 2007
RAGHUBIR PRASAD GARG PROPRIETOR M/S BHAGWATI STEEL TRADING CO Vs. PRAHIR KUMAR PANDEY PROPRIETOR M/S ASSOCIATED STEEL SUPPLY AGENCY CHENNAI
February 28, 2007
RAHAMATH STEEL 247 INDIRA NAGAR KUMBAKONAM Vs. MAHAVIR PLANTATION PVT LTD
July 13, 2007
RAINBOW TANNING COMPANY PARTNER T VENUGOPAL GUDIYATHAM TALUK Vs. ABDULLAH BASHA GUDIYATHAM TALUK
March 14, 2007
RAJ ALIAS RAJKUMAR ALIAS SIVA Vs. SECRETARY TO GOVT
October 3, 2007
RAJA Vs. STATE OF TAMIL NADU
August 1, 2007
RAJA BASKARA KUMARA SHANMUGAM ALIAS N KUMARAN SETHUPATHY Vs. DIRECTOR OF TOWN AND COUNTRY PLANNING, ANNA SALAI
January 21, 2007
RAJA M Vs. STATE BANK OF INDIA
July 16, 2007
RAJA RAJESWARASWAMY TEMPLE Vs. GOVERNMENT OF PONDICHERRY
November 16, 2007
RAJA; PARAMASIVAM; ARIVALAGAN AND BALU @ BALASUBRAMANIAN Vs. STATE
March 16, 2007
RAJAGANTHAM Vs. R VINAYAGA SUNDARAM
February 21, 2007
RAJAGOPAL Vs. PERUMAL
May 16, 2007
RAJAGOPALAN Vs. PATTAPPAN ALIAS PATTUDURAI
March 24, 2007
RAJAJI INSTITUTE OF TECHNOLOGY Vs. STATE OF TAMIL NADU
November 29, 2007
RAJALAKSHMI Vs. SENTHILNATHAN
August 13, 2007
RAJALAKSHMI Vs. TAHSILDAR MYLAPORE-TRIPLICANE TALUK CHWNNAI
November 28, 2007
RAJAM Vs. RECI GLORY
September 4, 2007
RAJAM Vs. STATE
February 27, 2007
RAJAM SREERANGUM Vs. P THIAGARAJAN,; SUSILA SOUNDARAPANDIAN; PADMINI PERUMAL AND CHITRA MUTHUSAMI
January 22, 2007
RAJAMANICKAM Vs. JEEVA
July 18, 2007
RAJAMANICKAM Vs. RAMAYI
July 17, 2007
RAJAMMAL Vs. GOPALAKRISHNAN
February 1, 2007
RAJAMMAL Vs. PROPRIETOR T C T BUS
April 11, 2007
RAJAMMAL Vs. STATE OF TAMIL NADU
April 4, 2007
RAJAMUDALIAR Vs. ARULMIGU KAMATCHIAMMAN KOIL TIRUVANNAMALAI
March 29, 2007
RAJAN Vs. STATE
July 5, 2007
RAJAN Vs. STATE OF TAMIL NADU
August 10, 2007
RAJAN ABRAHAM Vs. EXECUTIVE ENGINEER TAMIL NADU HOUSING BOARD
November 19, 2007
RAJAN AND MOHAN ENTERPRISES Vs. SOUTH INDIA CORPORATION AGENCIES LTD
February 6, 2007
RAJAN K MOORTHY Vs. M VIJAYAN
October 10, 2007
RAJANGAM ALIAS JAYARAMAN Vs. AMARESAN
July 23, 2007
RAJARAJESWARI NAGAR RESIDENTS ASSOCIATION Vs. DISTRICT COLLECTOR TIRUNELVELI KATTABOMMAN DISTRICT KOKARIKULAM
September 6, 2007
RAJARAMAN Vs. STATE REP BY THE INSPECTOR OF POLICE
March 13, 2007
RAJCHAND TEA INDUSTRIES Vs. JUDICIAL MAGISTRATE CHATTISGARH
June 6, 2007
RAJENDIRAN Vs. STATE OF TAMIL NADU
February 22, 2007
RAJENDRA BABU ALIAS BABU Vs. STATE
December 13, 2007
RAJENDRA R MEHTA Vs. STATE OF TAMIL NADU
January 3, 2007
RAJENDRAN Vs. AMBIKA
July 24, 2007
RAJENDRAN Vs. AMMANI AMMAL
February 8, 2007
RAJENDRAN Vs. GOVINDASAMI
February 13, 2007
RAJENDRAN Vs. COMMISSIONER OF POLICE
November 5, 2007
RAJENDRAN Vs. BENSAM ROBINSON
February 19, 2007
RAJENDRAN Vs. MALARKODI
March 29, 2007
RAJENDRAN Vs. CHINNATHAMBI GOUNDER
April 2, 2007
RAJENDRAN Vs. KALAISELVI
December 5, 2007
RAJENDRAN Vs. STATE
September 5, 2007
RAJESH S ADANI Vs. M CHANDRASEGARA SASTRI
November 7, 2007
RAJESWARAN Vs. GOVT OF TAMIL NADU
August 29, 2007
RAJESWARI Vs. BHUVANESWARI CYCLE MART
August 24, 2007
RAJESWARI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE
August 16, 2007
RAJESWARI Vs. K M KUMARASAMY
March 28, 2007
RAJESWARI Vs. NACHIMUTHU
March 16, 2007
RAJESWARI ALIAS LINDA Vs. SADHU LANCONTIRTH
June 8, 2007
RAJI Vs. STATE
July 13, 2007
RAJI Vs. STATE
January 4, 2007
RAJI GOUNDER Vs. ANUSUYA
July 6, 2007
RAJINI Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPT
January 22, 2007
RAJIV SAMPAT Vs. STATE OF TAMIL NADU
January 3, 2007
RAJKUMAR ALIAS RAMBOO Vs. STATE OF TAMIL NADU
December 10, 2007
RAJNARAYANA HOSIERY EXPORTS PVT LTD Vs. THIRUPPATHI KNITT FABRICS A PARTNERSHIP FIRM COTTON HOSIERY EXPORTERS ADHI PRASAKTHI KOVIL STREET
February 8, 2007
RAJNARAYANAN TEXTILES LTD Vs. COMMERCIAL TAX OFFICER
March 26, 2007
RAJU Vs. INSPECTOR OF POLICE
January 24, 2007
RAJU Vs. KAMALASARASWATHY
April 12, 2007
RAJU Vs. STATE OF TAMIL NADU
November 19, 2007
RAJU AND SARADH1 @ RAJAMMAL Vs. STATE
July 13, 2007
RAJU M JETHWANI Vs. KISHORE B JETHWANI
March 28, 2007
RAJU NAICKER S/O NAICKER Vs. STATE
January 10, 2007
RAJULA Vs. STATE OF TAMIL NADU
January 24, 2007
RAKKIA GOUNDER Vs. STATE OF TAMIL NADU
January 5, 2007
RAM BALAJI PENNAGARAM Vs. STATE OF TAMIL NADU
January 19, 2007
RAMA MACHINERY CORPORATION LIMITED Vs. COMMERCIAL TAX OFFICER
August 24, 2007
RAMAIH Vs. SPECIAL THASILDAR ADI-DRAVIDAR WELFARE CHERANMAHADEVI AMBASAMUDRAM TALUK TIRUNELVELI
August 30, 2007
RAMAKANTH Vs. V A RAHIM
February 5, 2007
RAMAKISHNAN V Vs. PRESIDING OFFICER PRINCIPAL LABOUR
October 12, 2007
RAMAKRISHNA BALASUBRAMANIAN Vs. PRIYA GANESAN
March 27, 2007
RAMAKRISHNA MUTT Vs. M MAHESWARAN
February 6, 2007
RAMAKRISHNAN Vs. MUTHUSWAMY
July 23, 2007
RAMAKRISHNAN Vs. COMMISSIONER OF POLICE
August 21, 2007
RAMAKRISHNAN Vs. ELEMENTARY EDUCATION OFFICER
November 19, 2007
RAMALAKSHMI AMMAL Vs. CHELLAPPAN PILLAI
June 5, 2007
RAMALINGAM Vs. STATE
January 9, 2007
RAMALINGAM Vs. INSPECTOR GENERAL OF REGISTRATION
December 12, 2007
RAMALINGAM ALIAS VALLALAR ADIMAI RAMALINGAM Vs. REGIONAL DIRECTOR
January 18, 2007
RAMALINGAM CHETTIAR Vs. SANKARAIYA CHETTIAR
March 22, 2007
RAMAN Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE VILLUPURAM DISTRICT VILLUPURAM
December 11, 2007
RAMAN VARADHAN Vs. STATE
November 15, 2007
RAMANATHAN Vs. THE SUPERINTENDENT OF POLICE; THE INSPECTOR OF POLICE
July 19, 2007
RAMANATHAN CHETTIAR Vs. SUBBARAYA GOUNDER
April 3, 2007
RAMANATHAN CHETTIAR Vs. RAMU GOUNDER
June 7, 2007
RAMANUJAM Vs. PERIYAMMAL
July 10, 2007
RAMASAMY Vs. STATE
February 16, 2007
RAMASAMY Vs. R KALIYAMOORTHY
October 10, 2007
RAMASAMY Vs. KAMALAMMAL
February 27, 2007
RAMASAMY Vs. KAMALAMMAL
February 26, 2007
RAMASAMY Vs. STATE; KASAMMAL
July 6, 2007
RAMASAMY (ALIAS) SATHIYARAJ (DIED) AND ORS Vs. SIVAPRAKASAM
February 8, 2007
RAMASAMY MOOPER Vs. NARAYANASAMY
July 5, 2007
RAMASAMY REDDIAR Vs. PONNUSAMY REDDIAR
December 3, 2007
RAMASAMY UDAYAR AND ORS Vs. PRAKASAM ALIAS SATHIASEELAN
July 11, 2007
RAMASUBRAMANIYAN Vs. DEPUTY REGISTRAR OF
July 30, 2007
RAMAYEE Vs. PALANIAMMAL
November 1, 2007
RAMAYEE Vs. PALANIAMMAL
November 22, 2007
RAMAYEE Vs. STATE OF MADRAS
March 28, 2007
RAMCO SUPER LEATHERS LTD Vs. UCO BANK
August 8, 2007
RAMCO SUPER LEATHERS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER
March 26, 2007
RAMDOSS Vs. BALARAMAN
February 3, 2007
RAMESH Vs. STATE
February 19, 2007
RAMESH Vs. STATE OF TAMIL NADU
September 24, 2007
RAMESH Vs. STATE
July 30, 2007
RAMESH Vs. SECRETARY TO THE GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT
March 15, 2007
RAMESH Vs. STATE
June 21, 2007
RAMESH Vs. STATE OF TAMILNADU
December 4, 2007
RAMESH Vs. STATE
December 20, 2007
RAMESH @ KOTHALI RAMESH Vs. STATE
June 19, 2007
RAMESH ALIAS KOTHALI RAMESH Vs. STATE
June 19, 2007
RAMESH RAMAMURTHY Vs. STATE
November 26, 2007
RAMESWARAM PORT VISAI PADAGU MEENAVAR SANGAM Vs. STATE OF TAMIL NADU
February 28, 2007
RAMGOPAL ESTATES PVT LTD Vs. STATE OF TAMIL NADU
March 2, 2007
RAMIAH Vs. R PALANIAPPAN
July 13, 2007
RAMU Vs. H RAMACHANDRAN
January 11, 2007
RAMU Vs. STATE THROUGH THE SUB INSPECTOR OF POLICE
July 18, 2007
RAMU Vs. INSPECTOR OF POLICE KALLAVI
December 10, 2007
RANAGASAMY AND DURAISAMY Vs. LAKSHMI AMMAL
April 24, 2007
RANE BRAKE LININGS EMPLOYEES Vs. STATE OF TAMIL NADU
April 2, 2007
RANGANATHA GIRAMANI Vs. VISALATCHI
July 9, 2007
RANGANATHA GIRAMANI Vs. VISALATCHI
July 1, 2007
RANGANATHAN Vs. SAKTHIVEL
July 23, 2007
RANGANATHAN Vs. STATE
January 4, 2007
RANGANATHAN Vs. IN THE COURT OF DISTRICT JUDGE TRICHIRAPALLI
October 11, 2007
RANGASAMY GOUNDER Vs. STATE OF TAMILNADU
April 16, 2007
RANI Vs. ARUNTHAVAM
February 13, 2007
RANI Vs. STATE OF TAMIL NADU
December 5, 2007
RANI, DAVID Vs. SECRETARY TO GOVERNMENT PROHIBITION AND EXCISE DEPARTMENT SECRETARIAT CHENNAI 600 009
August 17, 2007
RANIPET LORRY OWNERS WELFARE ASSOCIATION Vs. STATE OF TAMIL NADU
September 21, 2007
RANJITH KUMAR AND NEDUMARAN Vs. STATE
March 26, 2007
RANJITHAM Vs. SAMPATH ALIAS S PALANISAMY
July 10, 2007
RANKA CORPORATION Vs. DEPUTY COMMISSIONER (CT), CHENNAI SOUTH DIVISION AND THE DEPUTY COMMERCIAL TAX OFFICER
July 26, 2007
RASENTHIRAM S/O RASATHIRAI Vs. STATE OF TAMIL NADU
August 18, 2007
RASI GOUNDER Vs. K NATESAN
April 4, 2007
RASI SILKS Vs. T A VENKATACHALAM
March 12, 2007
RATHINAM Vs. SPECIAL TAHSILDAR
March 26, 2007
RATHINAM Vs. STATE
June 25, 2007
RATTINALATCHOUMI VIRAS Vs. UDAYAKUMAR
November 21, 2007
RAVI Vs. STATE
September 24, 2007
RAVI Vs. RAMAR
October 11, 2007
RAVI ALIAS MATTU RAVI Vs. STATE
June 21, 2007
RAVI ALIAS RAVICHANDRAN Vs. STATE OF TAMIL NADU
February 9, 2007
RAVI ALIAS RAVICHANDRAN ALIAS RAVIKUMAR ALIAS NAINA RAVI Vs. SECRETARY TO GOVERNMENT
September 5, 2007
RAVI KUMAR Vs. CHAIRMAN, ORDNANCE FACTORY BOARD
June 22, 2007
RAVI PRAKASH KHEMKA Vs. COMMISSIONER OF INCOME TAX
February 28, 2007
RAVIA GANI Vs. PANDURANGAN
February 21, 2007
RAVICHANDRAN Vs. STATE
October 3, 2007
RAVICHANDRAN Vs. STATE
June 8, 2007
RAVICHANDRAN Vs. BRANCH MANAGER
December 7, 2007
RAVICHANDRAN Vs. GOPALAKRISHNAN
December 7, 2007
RAVICHANDRAN TRANSPORTS Vs. CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
June 9, 2007
RAVIKUMAR Vs. COMMISSIONER OF POLICE
November 5, 2007
RAVIKUMAR Vs. STATE OF PONDICHERRY
June 25, 2007
RAVIKUMAR Vs. ARASAN FASHION DESIGN PRIVATE LTD , P SHAJAHAN
July 5, 2007
RAVIKUMAR Vs. SUSILA AMMAL
March 5, 2007
RAVIKUMAR Vs. SECRETARY TO GOVERNMENT HOME
November 5, 2007
RAVINDRA KUMAR Vs. PADMANABAN
November 23, 2007
RAVINDRA MAHESWARI Vs. COMMERCIAL TAX OFFICER
February 9, 2007
RAVINDRA RAO Vs. RAMAN
April 26, 2007
RAVINDRA VARMA Vs. VANADJA
February 6, 2007
RAYAPPAN Vs. STATE
February 22, 2007
RAZIA BEGUM Vs. STATE OF TAMILNADU
November 13, 2007
REDINGTON INDIA LIMITED Vs. COMMISSIONER OF CUSTOMS
January 23, 2007
REGINA Vs. STATE OF TAMILNADU
November 7, 2007
REGINA BAI Vs. NAFED PROCESSED FOODS
February 23, 2007
REGIONAL DIRECTOR Vs. UNION OF INDIA
September 26, 2007
REGIONAL DIRECTOR E S I CORPORATION Vs. NIZAMS INTERNATIONAL
August 18, 2007
REGIONAL DIRECTOR E S I CORPORATION MADRAS Vs. SKILTEK ENGINEERS
July 27, 2007
REGIONAL DIRECTOR MINISTRY OF COMPANY AFFAIRS Vs. CAVIN PLASTICS AND CHEMICALS P LTD
November 28, 2007
REGIONAL DIRECTOR TAMIL NADU EMPLOYEE STATE INSURANCE CORPORATION Vs. MERCURY TRAVELS LIMITED
February 3, 2007
REGIONAL ENGINEERING COLLEGE EMPLOYEES UNION Vs. UNION OF INDIA
October 1, 2007
REGISTRAR GENERAL Vs. M MANICKAM; SECRETARY AND COMMISSIONER, HOME DEPARTMENT, GOVERNMENT OF TAMIL NADU; SECRETARY TO GOVERNMENT, EDUCATION DEPARTMENT AND DIRECTOR OF SCHOOL EDUCATION, DIRECTORATE OF SCHOOL EDUCATION
July 21, 2007
REGISTRAR GENERAL HIGH COURT MADRAS Vs. STATE OF TAMIL NADU
February 2, 2007
REGISTRAR MADURAI KAMARAJ UNIVERSITY PALKALAI NAGAR MADURAI Vs. MADURAI KAMARAJ UNIVERSITY PALKALAI KALAGA ANAITHU VIDUTHI OOLIYARGAL SANGAM
August 21, 2007
REGISTRAR TAMIL NADU AGRICULTURAL UNIVERSITY Vs. K BALASUBRAMANIAN
December 13, 2007
REKHA Vs. SECRETARY PUBLIC SC DEPARTMENT FORT ST GEORGE SECRETARIAT
October 1, 2007
RELIANCE COMMUNICATIONS LTD Vs. MUNIRATHINAM
March 20, 2007
RELIANCE GENERATORS PVT. LTD Vs. SPECIAL COMMISSIONER AND COMMISSIONER OF COMMERCIAL TAXES
November 14, 2007
RELIANCE PETROLEUM PRIVATE LIMITED Vs. STATE OF TAMIL NADU
September 10, 2007
RENGAN Vs. VEERAPPAN; PICHAI
December 18, 2007
RENGANATHAN Vs. GENERAL MANAGER PERSONAL ADMINISTRATION DEPARTMENT INDIAN OVERSEAS BANK
September 13, 2007
RENGANATHAN Vs. GENERAL MANAGER, PERSONAL ADMINISTRATION DEPARTMENT, INDIAN OVERSEAS BANK
July 6, 2007
RENGASWAMI Vs. RAMASWAMI
March 29, 2007
RENUGA SOFT X TOWELS 87 CUMBAM ROAD THENI Vs. REGISTRAR TAMILNADU TAXATION SPECIAL TRIBUNAL RAJAJI SALAI CHENNAI
September 12, 2007
REPCO BANK DAILY DEPOSIT COLLECTORS UNION Vs. REPATRIATES CO-OPERATIVE FINANCE AND DEVELOPMENT BANK LTD
August 30, 2007
REXIN SEA INDIA Vs. UNION OF INDIA
December 10, 2007
RITA AGENCIES Vs. GANESHLAL SADANI
June 12, 2007
RM THIRUNAVUKARASU Vs. REGISTRAR OF CO OPERATIVE SOCIETIES KILPAUK CHENNAI
September 5, 2007
RMP INFOTECH PRIVATE LIMITED Vs. APPLE FMCG MARKETING PVT LTD
December 20, 2007
ROBART Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 29, 2007
ROJA BEGAM Vs. STATE OF TAMILNADU
April 17, 2007
ROSHAN COMMERCIAL TRADERS (P) LTD. Vs. TAX RECOVERY OFFICER
March 21, 2007
ROSHAN COMMERCIAL TRADES (P) LTD. Vs. DEPUTY COMMERCIAL TAX OFFICER
January 11, 2007
ROYAL SUNDARAM ALLIANCE INSURANCE CO LTD Vs. M MURUGAN
June 22, 2007
ROYTEX Vs. PUSHPA GOVINDAN
March 23, 2007
RPP CONSTRUCTION PVT LTD Vs. COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX SALEM
September 17, 2007
RSL TEXTILES INDIA LTD Vs. RAMASWAMY SETHURAMAN
November 26, 2007
RUCHI SOYA INDUSTRIES LIMITED Vs. COMMERCIAL TAX OFFICER
November 14, 2007
RUKKA AMMAL Vs. PALANI AMMAL
April 20, 2007
RUKMANI COLLEGE OF EDUCATION KADAYANALLUR Vs. STATE OF TAMIL NADU
October 6, 2007
RUPA RAVI Vs. DARCY INDIA
July 13, 2007
RUTH AYYAKUTTI Vs. SECRETARY TO GOVERNMENT HOUSING AND URBAN DEVELOPMENT DEPT
January 29, 2007
S A ARUMUGAM Vs. V AMUDHA
January 25, 2007
S A BALAJI Vs. PUNJAB AND SIND BANK
August 30, 2007
S A HASIA Vs. ASSISTANT ENGINEER
December 11, 2007
S A K IBRAHIM Vs. TAMIL NADU WAKF BOARD
February 22, 2007
S A NATARAJAN Vs. P K THANGAMANI
July 16, 2007
S A THIRUMOORTHY NADAR, T SHANMUGAVADIVEL Vs. APPELLATE ASSISTANT COMMISSIONER AND THE COMMERCIAL TAX OFFICER
September 17, 2007
S A VIJAYASAGAR Vs. PALANISAMY
August 27, 2007
S ABDUL SUBHAN Vs. A R MAHABOOB JANI
March 5, 2007
S ABEEB RAJA Vs. DIRECTORATE GENERAL OF HEALTH SERVICES
January 20, 2007
S AJAY VENKATESH Vs. UNION OF INDIA
January 20, 2007
S ALAGARSWAMY Vs. INCOME TAX OFFICER
March 12, 2007
S ALAMELU Vs. SRINIVASAN
July 4, 2007
S ALTAF AHMED Vs. SPECIAL DEPUTY COLLECTOR STAMPS CHENNAI
April 4, 2007
S AMUTHA Vs. C MANIVANNA BHUPATHY
February 2, 2007
S ANANDALAKSHMY Vs. GOVT OF INDIA
June 25, 2007
S ANANDAN Vs. V KANNIAPPAN
April 3, 2007
S ANANTHI Vs. STATE OF TAMILNADU
October 3, 2007
S AND S INDUSTRIES AND ENTERPRISES LIMITED Vs. SENIOR ACCOUNTS OFFICER [ TELEPHONE REVENUE (LD) ]
November 14, 2007
S AND S POWER SWITCHGEAR LIMITED Vs. COMMERCIAL TAX OFFICER
August 29, 2007
S ANDAL Vs. DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
December 14, 2007
S ANDI THEVAR Vs. STATE
September 19, 2007
S ANGAMUTHU PILLAI Vs. S GOVINDARAJOO MUDALIAR SINCE DECEASED
November 16, 2007
S ANNAMMAL Vs. TAHSILDAR
November 21, 2007
S ANTHONY Vs. REGISTRAR THE TAMIL NADU TAXATION SPECIAL TRIBUNAL CHENNAI
November 21, 2007
S ANUSUYA Vs. ARULMIGHU RENUKA PARAMESHWARI DEVASTHANAM
November 23, 2007
S AROCKIAM Vs. DISTRICT ELEMENTARY EDUCATIONAL OFFICER
June 21, 2007
S ARULANANDASWAMY Vs. PRINCIPAL DISTRICT JUDGE TRIBUNAL FOR CO OPERATIVE CASES
August 10, 2007
S ARUMUGAM S/O K SAKKARAI Vs. SECRETARY TO GOVERNMENT, FOOD CO-OPERATION AND CONSUMER PROTECTION DEPARTMENT AND ORS
February 26, 2007
S ARUNACHALAM Vs. STATE
June 6, 2007
S ASHOKAN Vs. SANTHANALASKHMI AMMAL
June 5, 2007
S ASHOKKUMAR Vs. COLLECTOR OF KANCHEEPURAM DISTRICT OFFICE OF THE COLLECTORATE KANCHEEPURAM
July 9, 2007
S AZHAGENDRAN Vs. STATE REPRESENTED BY SUB INSPECTOR OF POLICE
July 23, 2007
S AZHAGESAN Vs. THANGAVELU
August 14, 2007
S B NANDAGOPALAN Vs. DEPUTY REGISTRAR SURCHARGE OFFICER
November 6, 2007
S B STEELS Vs. COLLECTOR OF CENTRAL EXCISE COIMBATORE
March 28, 2007
S BABAJI RAJAH BONSLE CHATRAPATHY HEREDITARY TRUSTEE PALACE DEVASTHANAM THANJAVUR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS DEPARTMENT NUNGAMBAKKAM
July 23, 2007
S BAGAVATHY Vs. STATE OF TAMIL NADU
March 2, 2007
S BALAGOPAL Vs. INSPECTOR OF POLICE CHENNAI
December 4, 2007
S BALAGURU Vs. REGIONAL TRANSPORT AUTHORITY VELLORE
August 17, 2007
S BALAKRISHNAN Vs. STATE
June 26, 2007
S BALAKRISHNAN AND ORS Vs. CHAIRMAN, THE TAMIL NADU UNIFORMED SERVICE RECRUITMENT BOARD; SUPERINTENDENT OF POLICE
July 13, 2007
S BALAMANI Vs. STATE OF TAMIL NADU
December 5, 2007
S BALASUBRAMANI Vs. ASSISTANT COMMISSIONER EXCISE NAMAKKAL
September 4, 2007
S BALASUBRAMANIAN Vs. DIRECTOR GENERAL OF POLICE CHENNAI
November 5, 2007
S BANU Vs. RAGHUPATHY
June 19, 2007
S BASKARAN Vs. INSPECTOR OF
July 5, 2007
S BHASKAR Vs. INSPECTOR OF POLICE KOYAMBEDU
December 7, 2007
S BHASKARAN Vs. R LOGANATHAN
August 18, 2007
S BHOOMINATHAN Vs. S SANKAR
October 3, 2007
S BHOOMINATHAN AND ORS Vs. SPECIAL COMMISSIONER AND DIRECTOR OF SURVEY AND SETTLEMENT; DISTRICT COLLECTOR AND THE TAHSILDAR
October 3, 2007
S BHOOMINATHAN, S SANKAR, P RAMASAMY, LAKSHMI AMMAL, SARAVANAN AND ORS Vs. TAHSILDAR TALUK OFFICE, AMBATTUR
October 3, 2007
S BOSE Vs. COMMISSIONER AMBATTUR MUNICIPALITY CHENNAI
December 17, 2007
S CHANDRA Vs. C V SRIDHARAN
February 21, 2007
S CHANDRASEKARAN Vs. ALAGAPPA UNIVERSITY
October 1, 2007
S CHANDRASEKARAN Vs. KUMUDHA AMMAL
January 5, 2007
S CHANDRASEKARAN Vs. EX OFFICIO SECRETARY TO GOVERNMENT, CO-OPERATIVE, FOOD AND CONSUMER PROTECTION DEPARTMENT; ADDITIONAL COLLECTOR AND THE SPECIAL TAHSILDAR
November 27, 2007
S CHELLAPPA Vs. GOVT OF TAMIL NADU
August 18, 2007
S CHELLATHURAI Vs. CHIDAMBARAM CHETTIAR
April 12, 2007
S CHITTRAVELLI Vs. STATE OF TAMIL NADU
November 14, 2007
S D RAJKUMAR Vs. STATE OF TAMIL NADU
October 30, 2007
S DAMODARAN Vs. REVENUE DIVISIONAL OFFICER
December 18, 2007
S DAYALAN Vs. DEPUTY COMMISSIONER OF LABOUR
September 7, 2007
S DEENADAYALAN Vs. CHAIRMAN PORT TRUST CHENNAI
January 18, 2007
S DHANAPAL Vs. A JEROME
January 29, 2007
S DHANAPALAN Vs. CHIEF ENFORCEMENT OFFICER CHENNAI
April 10, 2007
S DHANDAPANI Vs. SECRETARY GOVERNMENT OF TAMIL NADU MUNICIPAL ADMINISTRATION AND WATER SUPPLY DEPARTMENT FORT ST GEORGE CHENNAI
April 24, 2007
S DHARMARAJ Vs. CHAIRMAN AND DISCIPLINARY AUTHORITY PANDYAN GRAMA BANK
January 29, 2007
S DURAI Vs. DISTRICT COLLECTOR TIRUNELVELI
January 2, 2007
S DURAISAMI Vs. STATE
September 26, 2007
S DURAISAMY Vs. EXECUTIVE ENGINEER OPERATION AND MAINTENANCE/SALEM EAST TAMIL NADU ELECTRICITY BOARD
September 11, 2007
S DURAISAMY Vs. JOINT REGISTRAR OF CO OPERATIVE SOCIETIES SALEM REGION SALEM
April 12, 2007
S DURAISINGH GANGATHARAN Vs. ENGINEER IN CHIEF WATER RESOURCE ORGANIZATION PUBLIC WORKS DEPARTMENT
February 7, 2007
S ELANGOVAN Vs. DEPUTY REGISTRAR COOPERATIVE SOCIETIES NAMAKKAL TOWN AND TALUK NAMAKKAL DISTRICT
June 28, 2007
S GANDHI Vs. CHIEF ENGINEER (GENERAL), HIGHWAYS AND RURAL WORKS AND REGISTRAR, TAMIL NADU ADMINISTRATIVE TRIBUNAL
July 17, 2007
S GANDHI Vs. STATE OF TAMIL NADU
March 20, 2007
S GANESAN Vs. DISTRICT COLLECTOR
January 19, 2007
S GANESAN Vs. CHIEF EDUCATIONAL OFFICER THENI
August 3, 2007
S GIRIJA Vs. INSPECTOR OF MATRICULATION SCHOOLS CHENNAI
April 25, 2007
S GIRIJA PROPRIETRIX DINESH BABU TRANSPORT Vs. GENERAL MANAGER FOOD CORPORATION OF INDIA
February 1, 2007
S GNANESWARAN Vs. UNION OF INDIA
March 13, 2007
S GOODLUCK RAJENDRAN Vs. D VISWANTHAN VICE CHANCELLOR ANNA UNIVERSITY GUINDY CHENNAI
September 11, 2007
S GOPAL Vs. PONNUSAMY
July 9, 2007
S GOVINDASAMY Vs. GAJALAKSHMI
January 9, 2007
S GOVINDASAMY DIED Vs. GOWTHIYA SANGAM NAGORE
May 15, 2007
S GOWRISHANKAR MINOR Vs. SECRETARY TO GOVERNMENT
December 19, 2007
S GUNABOOSHNAM Vs. HELAN PAUL
June 20, 2007
S GUNASEKAR Vs. STATE BANK OF INDIA
September 27, 2007
S GUNASEKARAN Vs. STATE INSPECTOR OF POLICE
November 6, 2007
S GUNASEKARAN Vs. CHAIRMAN COMMON CADRE AUTHORITY JOINT REGISTRAR OF CO OPERATIVE SOCIETIES ERODE
March 13, 2007
S H SITHIK BASHA Vs. FAZAL AHMED
January 4, 2007
S H SYED JAFFRULLAH Vs. STATE OF TAMILNADU
December 10, 2007
S HEMAMALINI Vs. ADVOCATES ASSOCIATION
March 16, 2007
S INDIRA Vs. SUPERINTENDENT ANTI CORRUPTION WING CENTRAL BUREAU OF INVESTIGATION CBI SASTHRI BHAVAN
March 27, 2007
S INDRA Vs. STATE OF TAMIL NADU
September 6, 2007
S IRUDHAYAM Vs. STATE
November 2, 2007
S J GAYES Vs. STATE
September 4, 2007
S JAFFAR ALI Vs. MUMTAJ
December 7, 2007
S JAFFAR ALI Vs. SHEIK DASTHAGIR
December 7, 2007
S JANAGARATHINAM Vs. STATE OF TAMIL NADU
June 11, 2007
S JAYAKUMAR Vs. INSPECTOR GENERAL OF REGISTRATION CHENNAI 28
February 1, 2007
S JAYALAKSHMI Vs. ARULMIGU VENGEESWARAR ALAGAR PERUMAL AND NAGATHAMMAN DEVASTHANAM
February 8, 2007
S JAYALAKSHMI Vs. CORPORATION OF CHENNAI
April 13, 2007
S JAYASEELAN Vs. DIRECTOR OF ADI DRAVIDAR AND TRIBAL WELFARE
August 17, 2007
S JAYAVEL Vs. S MANICKAM
January 19, 2007
S JEYARAJ Vs. LOYOLA COLLEGE SOCIETY
February 8, 2007
S K A ABDUL KADER Vs. VIJAYALAKSHMI
December 20, 2007
S K JAYARAMAN Vs. DEPUTY COMMISSIONER TOWN SOUTH OFFICE
November 28, 2007
S K MYDEEN (AS PER THE CHARGE SHEET) M S MOIDEEN ABDUL KADER (REAL NAME) Vs. STATE
March 21, 2007
S K PALANI RAJAN Vs. RAJESWARI
February 3, 2007
S KALAYARASAN Vs. STATE
August 24, 2007
S KALIDAS Vs. COMMISSIONER AMBATTUR MUNICIPALITY
September 11, 2007
S KALYANASUNDARAM ALIAS SUNDARA GOUNDER Vs. AG K ARUNACHALAM
January 23, 2007
S KANAGASABAI Vs. SECRETARY TO GOVERNMENT AGRICULTURAL DEPARTMENT GOVERNMENT OF TAMILNADU
January 12, 2007
S KANNAN Vs. SENIOR REGIONAL MANAGER TAMIL NADU CIVIL SUPPLIES CORPORATION LTD
September 19, 2007
S KANNAN Vs. METRO TRANSPORT CORPORATION
February 21, 2007
S KANNIYAMMAL AND V KALAISELVI Vs. DISTRICT COLLECTOR AND DISTRICT MAGISTRATE; SECRETARY TO GOVERNMENT, PROHIBITION AND EXCISE DEPARTMENT, TAMIL NADU GOVERNMENT AND INSPECTOR OF POLICE
February 20, 2007
S KARPAGAVALLI Vs. NATARAJAN
April 13, 2007
S KARTHIKEYAN Vs. TEACHERS RECRUITMENT BOARD
January 29, 2007
S KARTHIKEYAN Vs. DISTRICT COLLECTOR KANCHEEPURAM DISTRICT KANCHEEPURAM
September 14, 2007
S KARUPPIAH Vs. JEYAKODI
November 13, 2007
S KARUPPIAH THEVAR Vs. EXECUTIVE ENGINEER
November 28, 2007
S KASINATHAN Vs. JAGADEESAN
January 25, 2007
S KODALINGAM Vs. ZONAL MANAGER FOOD CORPORATION OF INDIA NO 2 HADDOWS ROAD CHENNAI
June 8, 2007
S KRISHNAMACHARI Vs. UNION OF INDIA
August 9, 2007
S KRISHNAMOORTHY Vs. STATE OF TAMILNADU
November 20, 2007
S KUMAR Vs. T C MURUGESAN
March 21, 2007
S LAKSHMANAN Vs. CENTRAL ADMINISTRATIVE TRIBUNAL
December 12, 2007
S LAKSHMI Vs. CHIEF EDUCATIONAL OFFICER
January 3, 2007
S LAKSHMI Vs. SECRETARY TO GOVERNMENT MINISTRY OF FINANCE AND COMPANY AFFAIRS
April 13, 2007
S LEELAVATHY Vs. K M SUBRAMANIAM DIED
July 13, 2007
S LOGANATHAN Vs. STATE TRANSPORT
December 20, 2007
S LOURDURAJ Vs. HENRY
June 6, 2007
S M CHANDRASEKARAN Vs. S S JAYAMANI
April 23, 2007
S M DEENADAYALAN Vs. MEMBER SECRETARY CHENNAI METROPOLITAN DEVELOPMENT AUTHORITY
April 4, 2007
S M IRSHAD AHAMAD Vs. S E A USMAN BASHA SAHIB
July 19, 2007
S M MOHAMMED SIDDIQUE Vs. UCO BANK INTERNATIONAL BANKING BRANCH
January 24, 2007
S M S SYED DASTAGIR Vs. SUPERINTENDENT OF WAKFS
October 17, 2007
S MADHAVAN Vs. STATE REPRESENTED BY INSPECTOR OF POLICE
July 21, 2007
S MAHALINGAM Vs. A SAKILA BEGUM
September 14, 2007
S MANI Vs. STATE
September 28, 2007
S MANICKAM Vs. SECRETARY TO GOVERNMENT INDUSTRIES DEPARTMENT
March 13, 2007
S MANIMEKALAI Vs. STATE TRANSPORT CORPORATION DIVISION 3
September 17, 2007
S MANOHARAN Vs. CHAIRMAN TAMIL NADU HOUSING BOARD NANDANAM CHENNAI 600 035
September 28, 2007
S MANOHARAN Vs. P A RAJAMANICKAM
January 29, 2007
S MARIAMMAL Vs. REGIONAL TRANSPORT OFFICER
August 23, 2007
S MARIAMMAL Vs. TRANSPORT COMMISSIONER CHEPAUK
August 23, 2007
S MARIAMMAL Vs. KRISHNAMURTHY
March 16, 2007
S MARIYAPPA; SITHAPPA Vs. STATE OF TAMIL NADU
August 18, 2007
S MOHAN Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES COIMBATORE
April 2, 2007
S MUKKAIAH Vs. DEPUTY DIRECTOR OF ANIMAL HUSBANDARY, CATTLE BREEDING AND FODDER DEVELOPMENT; PRESIDING OFFICER, LABOUR COURT AND THE SECRETARY, ANIMAL AND HUSBANDRY DEPARTMENT, GOVERNMENT OF TAMIL NADU
November 19, 2007
S MUNUSAMY Vs. DISTRICT REVENUE OFFICER KANCHEEPURAM
December 6, 2007
S MURUGAN Vs. K RAJESWARI
July 13, 2007
S MURUGAN Vs. JOINT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT BOARD
February 19, 2007
S MURUGAN Vs. STATE
October 30, 2007
S MURUGAN Vs. DIRECTOR GENERAL OF POLICE
December 11, 2007
S MURUGESAN Vs. SUB REGISTRAR THIRUPPARANKUNDRAM REGISTRATION OFFICE
October 25, 2007
S MURUGESAN Vs. CHINNAN
July 26, 2007
S MURUGESAN Vs. SEEMAISAMY
June 9, 2007
S MUTHUKRISHNAN Vs. COMMISSIONER, SIVAKASI MUNICIPALITY
September 6, 2007
S MUTHUPILLAI Vs. DIRECTOR GENERAL OF POLICE, LAW AND ORDER; DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE; SUPERINTENDENT OF POLICE
December 19, 2007
S MUTHUSAMY Vs. DIRECTOR OF COLLEGIATE EDUCATION OFFICE OF
August 29, 2007
S N D SAMPATH Vs. SPECIAL DEPUTY COMMISSIONER OF LABOUR
September 13, 2007
S N RAJAN Vs. STATE OF TAMIL NADU
June 13, 2007
S N RAJASEKARAN Vs. 4 P CORPORATION
June 4, 2007
S N VENKATAKRISHNAN Vs. STATE
January 22, 2007
S NAGAMUTHU TEACHER IN B T GRADE Vs. STATE OF TAMIL NADU
October 8, 2007
S NALINI SRIKARAN Vs. UNION OF INDIA
March 7, 2007
S NARASIMAN Vs. STATE OF TAMIL NADU
July 18, 2007
S NARAYANAN Vs. DIRECTOR GENERAL OF POLICE; DEPUTY INSPECTOR GENERAL OF POLICE, TIRUNELVELI RANGE; SUPERINTENDENT OF POLICE
November 15, 2007
S NARAYANASAMY GOUNDER Vs. ADI PARASAKTHI CHARITABLE MEDICAL EDUCATIONAL AND CULTURAL TRUST
February 5, 2007
S NARENDRAN Vs. P S PADMANABHAN; MYTHILI PADMANABHAN; ASHA KRISHNA KUMAR AND ARVIND
February 8, 2007
S NATARAJAN Vs. STATE OF TAMIL NADU
December 10, 2007
S NATESAN Vs. C VELUSAMY
September 13, 2007
S NATESAN Vs. COMMISSIONER PROHIBITION AND EXCISE CHEPAUK CHENNAI
August 31, 2007
S NAYAGAM Vs. DIRECTOR COMMISSIONER DEPARTMENT OF INDUSTRIES AND COMMERCE
March 22, 2007
S NEDUMARAN Vs. TAMIL NADU INDUSTRIAL INVESTMENT CORPORATION LTD
August 27, 2007
S NEELAVANAN Vs. VENKATESAN
September 10, 2007
S NITHYA Vs. PRINCIPAL TAMILNADU GOVERNMENT DENTAL COLEGE
December 6, 2007
S OVURAJ Vs. MANAGER STATE BANK OF INDIA TUTICORIN
June 6, 2007
S P DHANDAPANI Vs. STATE OF TAMILNADU
August 27, 2007
S P GANAPATHI; NEW INDIA ASSURANCE CO LTD Vs. RENGAMMAL AND MARUDHAI
February 12, 2007
S P KAVITTHA Vs. TEACHERS RECRUITMENT BOARD
January 29, 2007
S P LOGANATHAN Vs. CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD
November 22, 2007
S P NARASIMHAN Vs. PUNJAB NATIONAL BANK
September 12, 2007
S P RAMACHANDRAN Vs. SUB REGISTRAR THAMARAIPPATTI CAMP CHITTAMPATTI OTHAKADAI MADURAI
April 2, 2007
S P RUBAN Vs. DIRECTOR OF ELEMENTARY EDUCATION
September 5, 2007
S P SHANMUGAM Vs. A PADMANABHAN
July 30, 2007
S PADMANABHAN Vs. RAMAYAMMAL
August 7, 2007
S PADMANABHAN Vs. STATE OF TAMIL NADU
February 20, 2007
S PADMANABHAN Vs. AMARVATHI
August 7, 2007
S PADMAVATHY Vs. DISTRICT COLLECTOR AND INSPECTOR OF PANCHAYATS
December 7, 2007
S PALANI Vs. CORPORATION OF CHENNAI
November 21, 2007
S PALANISWAMY Vs. VICE CHANCELLOR AND THE DISCIPLINARY AUTHORITY
January 3, 2007
S PALANISWAMY Vs. CHINNAKALI
March 9, 2007
S PALANIVEL Vs. DEPUTY COMMERCIAL TAX OFFICER
August 21, 2007
S PANNERSELVAM Vs. INSPECTOR OF POLICE, AMBATTUR POLICE STATION
December 3, 2007
S PANNERSELVAM Vs. CHAIRMAN AND MANAGING DIRECTOR MADRAS METROPOLITAN WATER SUPPLY AND DRAINAGE BOARD CHINTADRIPET CHENNAI
December 3, 2007
S PARTHASARATHY Vs. STATE
January 19, 2007
S PARTHASARATHY Vs. UNION OF INDIA
September 14, 2007
S PARVATHAM AMMAL Vs. T S GANESAN
March 21, 2007
S PERIYADURAI Vs. SECRETARY TO GOVERNMENT
September 5, 2007
S PETER RAJ Vs. GOVERNMENT OF TAMIL NADU
November 14, 2007
S PICHAI ANMMAL Vs. STATE OF TAMIL NADU
November 14, 2007
S PITCHAI NAMASSIVAYAM Vs. DIVISIONAL SECURITY COMMISSIONER
November 23, 2007
S PITCHAIRATHINAM Vs. GOVERNMENT OF TAMILNADU
September 10, 2007