Case Index

Title
Date
A C I T AND D C I T Vs. RAGHUNATH B TAWARE
May 31, 2007
ACHARYA SHUKAT KHALIL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 27, 2007
ACIT Vs. TRIACE
November 26, 2007
ACIT Vs. MALHAR INFORMATION SERVICES
October 5, 2007
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. NATIONAL THERMAL POWER CORPORATION LTD
August 10, 2007
ADINATH STAMPINGS Vs. INCOME TAX OFFICER
June 8, 2007
AGARWAL TRADING CO Vs. INCOME TAX OFFICER
July 6, 2007
AIPITA MARKETING PVT LTD Vs. INCOME TAX OFFICER
August 24, 2007
AIR INDIA LTD Vs. DCIT SPL RANGE 19/IAC RANGE I C
March 30, 2007
AJIT CHINTAMAN KARVE Vs. I T O
January 17, 2007
ALCAN INC Vs. DDIT INTERNATIONAL TAXATION RANGE 1 1
April 30, 2007
ANSALDO ENERGIA SPA Vs. ASST DIRECTOR OF INCOME TAX INTERNATIONAL TAXATION
May 11, 2007
ASHOK LEYLAND FINANCE LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2007
ASIAN EXPORTS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 9, 2007
ASSISTANT CIT Vs. JAMES W STEWART
August 17, 2007
ASSISTANT COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LTD
November 30, 2007
ASSISTANT COMMISSIONER OF INCOME TAX Vs. AURANGABAD HOLIDAY RESORTS P LTD
September 26, 2007
ASSISTANT COMMISSIONER OF INCOME TAX Vs. GOPI LAL MOR
January 19, 2007
ASSISTANT COMMISSIONER OF INCOME TAX Vs. NIIT LTD
October 31, 2007
ASST COMMISSIONER OF INCOME TAX Vs. PARIDHAN EXPORTS AND POSHAK INDUSTRIES
April 27, 2007
ASST COMMISSIONER OF INCOME TAX Vs. REAL IMAGE MEDIA TECHNOLOGIES PVT LTD
December 31, 2007
ASST COMMISSIONER OF INCOME TAX Vs. KWALITY BAR AND RESTAURANT
June 8, 2007
ASST COMMISSIONER OF INCOME TAX RANGE 7 2 Vs. SEDGWICK PAREKH HEALTH MFG PVT LTD NOW KNOWN AS UNITED HEALTHCARE INDIA P LTD
September 13, 2007
ASSTT CIT Vs. ANDREW HOLLAND
November 29, 2007
ASSTT CIT Vs. WOODWORD GOVERNORS INDIA P LTD
April 20, 2007
ASSTT CIT Vs. UMESH PRASAD
November 29, 2007
ASSTT CIT Vs. NIIT LTD
October 31, 2007
ASSTT CIT Vs. RAMESH O MEHRA
July 18, 2007
ASSTT COMMISSIONER OF INCOME TAX Vs. ROGINI GARMENTS
April 27, 2007
ASSTT COMMISSIONER OF INCOME TAX Vs. SAJJAN MILLS LIMITED
November 30, 2007
ASSTT COMMISSIONER OF INCOME TAX Vs. STATE BANK OF TRAVANCORE
August 8, 2007
ASSTT COMMR OF INCOMETAX Vs. M P EXPORT CORPORATION LIMITED
September 21, 2007
B ARUNKUMAR AND CO Vs. ADDL CIT RANGE 16 3
May 30, 2007
B RAJASHEKHARAN NAIR Vs. ASSTT COMMISSIONER OF INCOME TAX
February 16, 2007
BANGALORE INTERNATIONAL AIRPORT LTD Vs. INCOME TAX OFFICER
December 17, 2007
BHAGWANDAS ASSOCIATES TRADE NAME INDUSTRIAL SALES AGENCIES Vs. INCOME TAX OFFICER
September 28, 2007
BHARAT PETROLEUM CORPN LTD Vs. JOINT DIRECTOR OF IT INTERNATIONAL TAXATION 1 1
March 1, 2007
BHAVESH ESTATES INDIA P LTD Vs. ITO
December 14, 2007
CFL SECURITIES LTD Vs. DCIT OSD II CEN RANGE 7
January 5, 2007
CIBA INDIA P LTD Vs. ITO
August 22, 2007
COMMERCIAL MOTORS Vs. DEPUTY COMMISSIONER OF INCOME TAX
June 18, 2007
COTTON TEXTILES EXPORT PROMOTION COUNCIL Vs. ITO EXEMPTIONS RANGE 1 1
October 11, 2007
DCIT Vs. S KUMAR
December 13, 2007
DCIT Vs. TATA INVESTMENT CORPORATION LTD
May 14, 2007
DCM ESTATES AND INFRASTRUCTURE LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 13, 2007
DEEPAK FERTILISERS AND PETROCHEMICALS CORPORATION LIMITED Vs. DY CIT A RANGE 3 1
September 21, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. G S ENTERTAINMENT
February 9, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. G S ENTERTAINMENT
June 6, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. INTERRA SOFTWARE INDIA P LTD
September 7, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. PASHUPATI NATH JEE TOURS AND TRAVELS
January 28, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. RAJU LALCHAND SUD
March 29, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. BALJINDER KAUR
December 20, 2007
DEPUTY COMMISSIONER OF INCOME TAX Vs. PATNI COMPUTER SYSTEMS LIMITED
June 29, 2007
DIMSY FOOD AND CHEMICALS P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 27, 2007
DRAWING AND DISBURSING OFFICER MAHENDRA TECHNICAL INTER COLLEGE Vs. ACIT TDS
August 23, 2007
DY CIT Vs. LYKA LABS LTD
November 23, 2007
DY CIT Vs. HARSHAD S MEHTA
July 18, 2007
DY CIT RANGE 12 1 Vs. SAMTA MARINE KAKINADA
August 24, 2007
DY COMMISSIONER OF INCOME TAX Vs. SUNIL M KANKARIYA
January 17, 2007
DY COMMISSIONER OF INCOME TAX Vs. MDS SWITCHGEAR LIMITED [NOW LEGREND INDIA PVT LTD ]
December 31, 2007
DY COMMISSIONER OF INCOME TAX SPECIAL RANGE 3 Vs. SHETH AND SURA ENGG P LTD
July 30, 2007
EASTMAN INDUSTRIES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 27, 2007
ENERCON WIND FARMS KRISHNA LTD Vs. ASSTT CIT
December 28, 2007
ESCORTS LTD Vs. DY CIT
May 11, 2007
FERTILIZERS AND CHEMICALS TRAVANCORE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
April 24, 2007
FINOLEX PIPES P LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 24, 2007
FIRST GLOBAL STOCKBROKING P LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
November 14, 2007
FRONTIER OFFSHORE EXPLORATION INDIA LTD FORMERLY KNOWN AS FRONTIER ABAN DRILLING INDIA LTD Vs. DY CIT
February 28, 2007
G B PAI Vs. ASSTT CIT
September 21, 2007
GAURAV KHULLAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 13, 2007
GLENMARK LABORATORIES LTD Vs. DY COMM OF INCOME TAX
December 27, 2007
GURUJI ENTERTAINMENT NETWORK LTD Vs. ASSTT CIT
March 9, 2007
HARBANS LAL SARNA Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 28, 2007
HARIDAS PARIKH Vs. INCOME TAX OFFICER
November 8, 2007
HEALTHY HOLDINGS PVT LTD Vs. ASSTT C I T
January 19, 2007
HOTEL SCOPEVISTA LTD Vs. ASSTT CIT
September 28, 2007
HUF OF H H LATE SIR J M SCINDIA MAHARAJA JYOTIRADITYA M SCIENDIA Vs. ACIT RANGE 18 2
August 22, 2007
ICICI BANK LTD Vs. JT COMMISSIONER OF INCOME TAX SPECIAL RANGE III
June 22, 2007
ICICI LIMITED Vs. JT COMMR OF INCOME TAX SPL RANGE 28
February 15, 2007
INCOME TAX OFFICER Vs. SARBATI DEVI
October 31, 2007
INCOME TAX OFFICER Vs. MOOL CHAND GUPTA
February 15, 2007
INCOME TAX OFFICER Vs. PANCHVATI DEVELOPERS
October 19, 2007
INCOME TAX OFFICER Vs. PAYAL GUPTA
December 19, 2007
INCOME TAX OFFICER Vs. AMALGAMATED BEAN COFFEE TRADING CO PVT LTD
September 7, 2007
INCOME TAX OFFICER Vs. LEELA DEVI BADOLA
June 22, 2007
INCOME TAX OFFICER Vs. HITESH KUMAR PANCHORI
September 28, 2007
INCOME TAX OFFICER Vs. SATYANARAYAN AGARWAL
October 30, 2007
INCOME TAX OFFICER INTERNATIONAL TAXATION Vs. DE BEERS INDIA MINERALS PVT LTD
February 2, 2007
INCOME TAX OFFICER TDS Vs. BHORUKA ROADLINES LTD
July 3, 2007
INDERSONS LEATHERS P LTD Vs. ADDL C I T RANGE I
February 2, 2007
INDUS MOTOR CO LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
January 24, 2007
ITO Vs. INDUSTRIAL ROADWAYS
March 27, 2007
ITO Vs. BHASIN MOTORS INDIA P LTD
June 11, 2007
ITO Vs. MAGIC SOFTWARE P LTD
March 9, 2007
ITO Vs. KAVITA KHURANA
October 19, 2007
ITO Vs. KEDAR NATH BISHAN LAI
August 17, 2007
ITO Vs. ANJALI MEHRA
April 25, 2007
ITO Vs. MAHYCO VEGETABLE SEEDS LTD
November 7, 2007
ITO TDS Vs. SHRINGAR CINEMAS P LTD
December 11, 2007
ITW SIGNODE INDIA LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 23, 2007
J RAJAGOPAL Vs. ITO
September 20, 2007
J SETHI Vs. DY CIT
October 30, 2007
JCIT SPECIAL RANGE 50 Vs. GTC INDUSTRIES LTD
March 6, 2007
JOHN DEERE EQUIPMENTS PVT LTD Vs. INCOME TAX OFFICER TDS
September 28, 2007
JOINT CIT ASSET SPL RANGE I Vs. GEORGE WILLIAMSON ASSAM LTD
August 31, 2007
JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 16 Vs. I T C LTD
September 7, 2007
KAMAL MISHRA Vs. ITO
August 31, 2007
KANKHAL INVESTMENTS AND TRADING CO PVT LTD AND NIKHIL INVESTMENTS CO PVT LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
August 23, 2007
LASON INDIA PVT LTD FORMERLY VETRI SOFTWARE INDIA LTD Vs. INCOME TAX OFFICER
July 20, 2007
LEYLAND AUTOMOBILES Vs. ITO
August 16, 2007
LUNAWAT JAYANT MANIKLAL Vs. DY C I T
February 28, 2007
M M NISSIM AND CO Vs. ASSTT CIT
September 19, 2007
M THOMAS MATHEW Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 8, 2007
MAGNA INDUSTRIES AND EXPORTS LTD Vs. INCOME TAX OFFICER
March 9, 2007
MANGALORE REFINERY AND PETROCHEMICALS LTD Vs. DY DIRECTOR OF INCOME TAX IT
January 17, 2007
MASHREQ BANK PSC Vs. DY DIRECTOR OF INCOME TAX
April 13, 2007
MASTER CAPITAL SERVICES LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
February 26, 2007
MAVANY BROTHERS Vs. DEPUTY COMMISSONER OF INCOME TAX
January 15, 2007
MAYA SPINNERS LTD Vs. DY COMMISSIONER OF INCOME TAX ASSTT SPECIAL RANGE I
September 28, 2007
MEENA S PATIL Vs. ASST COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION
March 29, 2007
MIHIR ENGINEERS LTD Vs. JT COMMR OF INCOME TAX
February 26, 2007
MMTC LTD Vs. JOINT COMMISSIONER OF INCOME TAX
April 27, 2007
MMTC LTD Vs. DEPUTY COMMISSIONER OF INCOME TAX
July 13, 2007
MODERN DEFENCE SHIKSHAN SANSTHAN Vs. COMMISSIONER OF INCOME TAX
February 12, 2007
MOHAN BREWERIES AND DISTILLERIES LTD Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 31, 2007
MS SHYAM LATA KAUSHIK Vs. ASSTT COMMISSIONER OF INCOME TAX
June 22, 2007
MUKAND GLOBAL FINANCE LTD Vs. DCIT RANGE 3 2
November 27, 2007
MUSTANG MOULDINGS PVT LTD Vs. ITO
November 16, 2007
NAGARMAL SHARMA Vs. INCOME TAX OFFICER
November 2, 2007
NAROTAMDAS BHAU Vs. ASSTT CIT
May 8, 2007
OM PRAKASH PANDYA Vs. INCOME TAX OFFICER
April 19, 2007
ORIX AUTO AND BUSINESS SOLUTIONS LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX
July 26, 2007
P K NARAYANAN Vs. ASSISTANT COMMISSIONER OF INCOME TAX
August 8, 2007
PARDEEP KUMAR DHIR Vs. A C I T
March 16, 2007
PRABAL LAKHOTIA Vs. ASSISTANT COMMISSIONER OF INCOME TAX
February 14, 2007
PRABANDHKARINI COMMITTEE SHRI 1008 BHAGWAN PARASAVNATH DIGAMBER JAIN ATISHAY KSHETRA Vs. CIT
April 20, 2007
PRANAB KUMAR CHAKRABORTY Vs. DEPUTY COMMISSIONER OF INCOME TAX
August 13, 2007
PRANAB KUMAR CHAKRABORTY Vs. DY COMMISSIONER OF INCOME TAX
August 13, 2007
PRANAV VIKAS INDIA LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
July 27, 2007
PREMNARAIN MEMORIAL EDUCATIONAL AND CHARITABLE SOCIETY Vs. ASSISTANT COMMISSIONER OF INCOME TAX
January 31, 2007
RAI BAHADUR KISHORE CHAND AND SONS AND R B KISHORE CHAND PROP P LTD Vs. INCOME TAX OFFICER
May 18, 2007
RAJENDRA C SINGH Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 43
September 27, 2007
RAJHANS METALS PVT LTD Vs. ITO
August 28, 2007
RAKESH TAPADIA Vs. DY COMMR OF INCOME TAX
April 5, 2007
RAVI KANT Vs. INCOME TAX OFFICER
July 13, 2007
REWA GROUP Vs. INCOME TAX OFFICER
January 19, 2007
ROHAN SOFTWARE PVT LTD Vs. INCOME TAX OFFICER
August 30, 2007
ROHITASH YADAV Vs. INCOME TAX OFFICER
December 31, 2007
ROHTAS Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 5, 2007
ROLLS ROYCE PLC Vs. DY DIRECTOR OF INCOME TAX
October 26, 2007
ROUTERMANIA TECHNOLOGIES P LTD Vs. ITO
April 26, 2007
SAHYADRI AEROSOLS LTD IN LIQ Vs. ACIT
April 16, 2007
SAIN PROCESSING AND WEAVING MILLS Vs. ASSTT CIT
November 23, 2007
SALUJA HIRE PURCHASE LTD Vs. ASSTT COMMISSIONER OF INCOME TAX
August 31, 2007
SARASWATI HOLDING CORPORATION INC Vs. DEPUTY DIRECTOR OF INCOME TAX
July 20, 2007
SAUMIL R KADAKIA Vs. DEPUTY COMMISSIONER OF INCOME TAX
March 26, 2007
SAVITRI DEVI AND Vs. INCOME TAX OFFICER
October 30, 2007
SEAKING INFRASTRUCTURE LTD Vs. CIT
October 31, 2007
SENZO ENGINEERING P LTD Vs. ITO
September 28, 2007
SH RAJIV GUPTA Vs. INCOME TAX OFFICER
March 20, 2007
SHASHIKANT SHAH HUF Vs. ASSTT CIT
October 12, 2007
SHEELA SECURITIES P LTD Vs. INCOME TAX OFFICER
November 30, 2007
SHER MOHAMMAD Vs. DEPUTY COMMISSIONER OF INCOME TAX INV
January 5, 2007
SHRIMANTA SHANKAR ACADEMY Vs. INCOME TAX OFFICER
March 22, 2007
SKOL BREWERIES LIMITED Vs. ACIT
April 3, 2007
SONY INDIA P LTD Vs. COMMISSIONER OF INCOME TAX APPEALS
March 22, 2007
STERLING HOLIDAY RESORTS INDIA LTD Vs. ASST COMMISSIONER OF INCOME TAX
January 19, 2007
SUJAN SINGH Vs. ASSESSING OFFICER
July 6, 2007
SUJAY TRADING PVT LTD Vs. JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE 30
October 9, 2007
SUNIL RATHI ALIAS JITENDRA RATHI Vs. ASSISTANT COMMISSIONER OF INCOME TAX
September 20, 2007
SUNITA MINE CHEM IND Vs. INCOME TAX OFFICER
December 18, 2007
TAJ LANDS END LTD FORMERLY KNOWN AS MUMBAI LOKHANDWALA HOTELS PVT LTD Vs. ACIT
May 29, 2007
TETSUO ETOH HITACHI CG MOTOR ENGG P LTD Vs. ITO
January 31, 2007
TWENTY FIRST CENTURY CAPITALS LTD Vs. DY CIT
June 1, 2007
UNIFLEX INDUSTRIES P LTD Vs. ITO
March 16, 2007
USHA RANJAN SARKAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
March 19, 2007
VEMANNA REDDY HUF Vs. ITO
December 7, 2007
VEMANNA REDDY HUF Vs. INCOME TAX OFFICER
December 7, 2007
VIJAY POWER GENERATORS LTD Vs. ITO
August 31, 2007
VIN VISH CORPORATION PVT LTD Vs. ASST COMMISSIONER OF INCOME TAX
July 27, 2007
VINOD GOYAL Vs. ASSISTANT COMMISSIONER OF INCOME TAX
October 9, 2007