Case Index

Title
Date
ABBAS ALI (SRI) Vs. ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
July 17, 2007
ABDUL GAFUR Vs. VARUN KUMAR @ NARA AND ANOTHER
March 1, 2007
ABID HUSSAIN Vs. RAJESH CHANDRA
February 23, 2007
ADARSH AGARWAL S/O SRI SHYAM BEHARI LAL AND SMT. MEERA AGARWAL W/O SRI ADARSH AGARWAL Vs. SMT. MANJU AGARWAL W/O DR. RAJENDRA PRASAD AGARWAL,
July 17, 2007
ADARSH KUMAR MOHOTRA Vs. SUMAN GUMBOR AND OTHERS
April 20, 2007
AJAB SINGH Vs. STATE
May 14, 2007
AJAY KUMAR PALIWAL AND ANOTHER Vs. STATE OF UTTARAKHAND ANOTHER
June 26, 2007
AKRAM KHAN ADULT Vs. ABDUL RAHIM ADULT
February 22, 2007
ALAM SINGH Vs. BISHAN SINGH
May 1, 2007
ALAM SINGH RAWAT AND OTHERS Vs. RAJESHWARI DEVI
May 24, 2007
ALOK SHAH Vs. DISTRICT JUDGE, NAINITAL
October 8, 2007
ALTAF AHMAD Vs. ASHRAF AHMAD AND OTHERS
August 9, 2007
AMANAT HUSAIN Vs. U P PUBLIC SERVICES TRIBUNAL, NO 2, LUCKNOW
March 28, 2007
AMAR SINGH AND OTHERS Vs. SRI JAGDISH KUMAR
March 26, 2007
AMIT NAGAR Vs. MINISTRY OF CANE DEVELOPMENT
October 1, 2007
AMRIK SINGH Vs. NAGAR PALIKA PARISHAD, RUDRAPUR
July 2, 2007
AMRIT LAL Vs. BANKE LAL AND OTHERS
July 9, 2007
ANAND PRAKASH Vs. STATE OF UTTARAKHAND AND ORS.
December 6, 2007
ANAND PRAKASH AND ANR. Vs. PRITAM KUMAR VERMA AND ORS.
August 7, 2007
ANAND SHANKER TRIPATHI Vs. SMT. RAJ RANI MEHROTRA AND OTHERS
November 28, 2007
ANAND SHARKER TRIPATHI Vs. SMT. RAJ RANI MEHROTRA AND OTHERS
June 13, 2007
ANAND SINGH BISHT Vs. REGIONAL JOINT DIRECTOR OF EDUCATION AND ORS.
April 2, 2007
ANAND SUMAN SINGH Vs. STATE OF UTTARANCHAL
February 19, 2007
ANIL KUMAR Vs. STATE OF UTTARAKHAND
August 21, 2007
ANIL RAWAT Vs. STATE OF UTTARAKHAND
December 13, 2007
ANUJ MANGAL S/O SRI JAGDISH PRASAD Vs. INTEGRATED CAPITAL SERVICE LTD. THROUGH ITS DIRECTOR SRI O.P. GULATI,
May 18, 2007
ARUN KUMAR Vs. STATE OF UTTARANCHAL
August 29, 2007
ARUN KUMAR Vs. STATE OF UTTARAKHAND
November 2, 2007
ARUNA DHAMIJA (SMT.) AND OTHERS Vs. RAJENDRA PRASAD AND ANOTHER
July 17, 2007
ARVIND KUMAR GUPTA Vs. PRINCIPAL SECRETARY, MEDICAL, HEALTH AND FAMILY WELFARE
July 9, 2007
ASHOK ALIAS KALLU Vs. STATE OF UTARANCHAL
October 26, 2007
ASHOK KUMAR S/O SHRI RAM PRASAD Vs. DARSHAN SINGH S/O SHRI NANDAN SINGH,
June 20, 2007
ASHWANI KUMAR Vs. NEW INDIA ASSURANCE CO.
April 17, 2007
ASSTT COMMISSIONER, KENDRIYA VIDYALAYA SANGATHAN AND ANOTHER Vs. DIWAKAR PRASAD
March 22, 2007
ATUL NAUTIYAL Vs. STATE OF UTTARANCHAL AND ANR.
March 12, 2007
AVNISH JAIN Vs. STATE OF UTTARANCHAL AND ANR.
March 22, 2007
AZAM AND ANR. Vs. STATE
November 2, 2007
B.S. RAJPUT Vs. STATE OF UTTARAKHAND
July 9, 2007
BABU KABARI Vs. IQBAL HUSSAIN
May 2, 2007
BACHAN SINGH Vs. SACHIN
December 31, 2007
BACHCHI RAM Vs. STATE OF U.P. THROUGH COLLECTOR, CHAMOLI AND OTHERS
May 31, 2007
BACHHI RAM DIMARI (SINCE DECEASED) S/O LATE SRI NAND RAM DIMARI (SUBSTITUTED BY LEGAL HEIRS VINOD PRASAD DIMARI, RAMESH CHANDRA DIMARI, DIPAK PRASAD DIMARI AND CHANDRA BALLABH DIMARI) Vs. KSHETRIYA SHRI GANDHI ASHRAM HEAD OFFICE
October 23, 2007
BAG SINGH AND ANOTHER Vs. JANARDAN PRASAD TIWARI AND OTHERS
April 25, 2007
BALBEER SINGH Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAL
May 18, 2007
BALBIR SINGH Vs. SHOBHA KASHYAP
October 10, 2007
BALBIR SINGH Vs. STATE OF U.P.
March 16, 2007
BALWANT SINGH Vs. STATE OF U P
November 19, 2007
BANARASI LAL BACHOO LAL Vs. STATE
March 12, 2007
BANK OF BARODA Vs. NAINITAL SEEDS CORPORATION
May 15, 2007
BANSHI Vs. STATE OF UTTARAKHAND
March 2, 2007
BANSIDHAR JOSHI S/O LATE SRI RAM CHANDRA Vs. DEV DUTT JOSHI S/O SRI RAM CHANDRA AND ORS.
May 9, 2007
BANWARI LAL AND OTHERS Vs. SMT. SANTO DEVI AND OTHERS
May 8, 2007
BASANT KUMAR Vs. AKHIL BHARTIYA YADAV DHARAMSHALA SAMITI (TRUST), REGISTERED SOCIETY THROUGH GENERAL SECRETARY SANSTHA MAZKOOR
December 6, 2007
BEENA PRAKASH Vs. STATE OF UTTARAKHAND
August 21, 2007
BHAGWANTI BAI AND ORS. Vs. SHIV KUMAR GUPTA AND ORS.
February 15, 2007
BHAIRAV BATTA DOBARIYAL Vs. BOARD OF DIRECTORS, DISTRICT COOPERATIVE BANK LTD. AND ANR.
May 16, 2007
BHARAT JI MAHARAJ VIRAJMAN MANDIR SHRI BHARATJI MAHARAJ AND ASHOK PRAPANNA SHARMA, MAHANT OF MANDIR SRI BHARAT JI MAHARAJ Vs. GYAN KISHORE S/O LATE SRI BAL KRISHNA RATURI AND SRI SHISH RAM KANSWAL S/O LATE SRI HARI RAM KANSWAL
May 22, 2007
BHEEM SINGH RANA Vs. DISTRICT MAGISTRATE, DISTRICT UDHAM SINGH NAGAR
July 25, 2007
BHIM SINGH Vs. III ADDITIONAL DISTRICT JUDGE
June 22, 2007
BHOOPAL SINGH Vs. STATE OF UTTARANCHAL
November 13, 2007
BHUP SINGH Vs. STATE OF UTTARANCHAL
March 28, 2007
BHUPENDER SINGH Vs. RAM SINGH
May 18, 2007
BHURE LAL RASTOGI Vs. SHUKHVINDER SINGH
December 13, 2007
BISHAN LAL SAN Vs. RAMESH CHANDRA
July 30, 2007
BISHAN SINGH Vs. STATE
March 14, 2007
BISWAN CHANDRA HARRISH Vs. POORAN CHANDRA JOSHI
May 16, 2007
BONDI DEVI Vs. STATE OF UTTARAKHAND
November 16, 2007
BRAHM SINGH PATWAL Vs. STATE
August 7, 2007
BRIJESH Vs. STATE
June 19, 2007
BUDHI LAL Vs. STATE OF U.P.
December 17, 2007
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. ADDITIONAL CIVIL JUDGE
March 7, 2007
CHAIRMAN, NAGAR PALIKA PARISHAD, HARIDWAR Vs. NIRDOSH MAMGAIN
April 3, 2007
CHANAR SINGH Vs. STATE
April 25, 2007
CHANDAN LAL Vs. STATE OF UTTARAKHAND
March 1, 2007
CHANDAN SINGH S/O SRI ANAND SINGH AND ANAND SINGH SON OF KISAN SINGH Vs. BHAGWAT SINGH SON OF SRI KESHAV SINGH AND KESHAV SINGH SON OF SRI DAN SINGH
June 11, 2007
CHANDRA BALLABH NAINWAL Vs. MOHAMMAD SADAB AND ORS.
November 5, 2007
CHANDRA KANTA JAIN (SMT.) Vs. HARICHAND GUPTA AND ANOTHER
July 24, 2007
CHANDRA KIRAN KAPIL Vs. ADDITIONAL DISTRICT AND SESSIONS JUDGE, SAHARANPUR
July 9, 2007
CHANDRA KISHORE Vs. ANIL KUMAR
July 30, 2007
CHANDRA SHEKAR GAUR Vs. ADDITIONAL DISTRICT JUDGE
December 12, 2007
CHARAN SINGH Vs. STATE OF UTTARANCHAL AND ORS.
March 19, 2007
CHAUDHARY RAEES AHMAD Vs. STATE OF UTTARAKHAND
November 1, 2007
CHIEF FOOD INSPECTOR, LOCAL HEALTH AUTHORITY Vs. JAGTAR SINGH
August 24, 2007
CHINTAMANI Vs. MOHAN SINGH
August 29, 2007
COL. A.K. SOOD Vs. UNION OF INDIA
December 11, 2007
COMMISSIONER COMMERCIAL TAX Vs. R.K. INDUSTRIES
June 15, 2007
COMMISSIONER OF C EX , MEERUT Vs. SRF LTD
April 2, 2007
COMMISSIONER OF C EX , MEERUT Vs. INDICA CHEMICALS INDUSTRIES (P) LTD
August 13, 2007
COMMISSIONER OF C EX , MEERUT-I Vs. AMRIT VARSHA ISPAT
March 30, 2007
COMMISSIONER OF C EX , MEERUT-II Vs. POLYPLEX CORPORATION LTD
August 13, 2007
COMMISSIONER OF CUSTOM & CENTRAL EXCISE, MEERUT-I Vs. DOIWALA SUGAR CO LTD
June 8, 2007
COMMISSIONER OF INCOME TAX Vs. DEHRADUN TEA COMPANY
February 23, 2007
COMMISSIONER OF INCOME TAX Vs. JYOTI PRABHA SOCIETY
March 13, 2007
COMMISSIONER OF INCOME TAX Vs. MICHEL GARNAUD
June 28, 2007
COMMISSIONER OF INCOME TAX Vs. ONGC
March 9, 2007
COMMISSIONER OF INCOME TAX Vs. ONGC AS REPRESENTATIVE ASSESSEE OF ROLLS ROYCE (P) LTD
September 20, 2007
COMMISSIONER OF INCOME TAX Vs. SAIPEM SPA AND ATLAS OFFSHORE SERVICES
September 21, 2007
COMMISSIONER OF INCOME TAX Vs. B.J. SERVICES CO. MIDDLE EAST
October 8, 2007
COMMISSIONER OF INCOME TAX Vs. PRIDE FORAMER S.A.
September 24, 2007
COMMISSIONER OF INCOME TAX Vs. NAINITAL DISTRICT CO-OPERATIVE BANK
March 9, 2007
COMMISSIONER OF INCOME TAX AND THE DEPUTY COMMISSIONER OF INCOME TAX, SPECIAL RANGE Vs. HALLIBURTON OFFSHORE SERVICES INC.
September 20, 2007
COMMISSIONER OF INCOME-TAX Vs. DEHRADUN CLUB LTD.
November 2, 2007
COMMISSIONER OF INCOME-TAX Vs. TRANS OCEAN OFFSHORE INC
October 8, 2007
COMMISSIONER OF INCOME-TAX Vs. GREEN GOLD TREE FARMERS P. LTD
February 28, 2007
COMMISSIONER OF INCOME-TAX Vs. CLOUGH ENGINEERING LTD
October 26, 2007
COMMISSIONER OF INCOME-TAX Vs. OIL AND NATURAL GAS CORPORATION LTD
March 29, 2007
COMMISSIONER OF INCOME-TAX Vs. NAINITAL BANK LTD
March 23, 2007
COMMISSIONER OF INCOME-TAX Vs. QUEENS' EDUCATIONAL SOCIETY
September 24, 2007
CONS. 40695 BARAM DUTT. Vs. STATE OF UTTARAKHAND AND ORS.
December 12, 2007
CONST. 157 ARMED POLICE MUKESH KUMAR S/O OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME,
November 2, 2007
COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESERCH Vs. S GOODMAN DRUG HOUSE P LTD
April 2, 2007
D.D. DIMRI Vs. U.P. STATE PUBLIC SERVICES TRIBUNAL AND ORS.
March 15, 2007
DALIP SINGH Vs. STATE UTTARANCHAL
January 24, 2007
DALVEER KAUR Vs. UNITED INDIA INSURANCE COMPANY LTD
October 24, 2007
DALVIR SINGH Vs. JOINT DIRECTOR OF CONSOLIDATION, SAHARANPUR AND OTHERS
February 20, 2007
DAMODAR PUNERA Vs. PRAMOD CHANDRA PANDEY AND OTHERS
April 26, 2007
DARSHAN PAL SINGH Vs. MOTOR ACCIDENT CLAIMS TRIBUNAL/ADDL DISTT JUDGE, F T C - 7, DEHRADUN
May 31, 2007
DARWAN SINGH Vs. STATE
February 27, 2007
DAVESH NAGALYA Vs. DISTRICT JUDGE, DEHRADUN
October 10, 2007
DAVESHWAR PRASAD TIWARI Vs. KLYAN SINGH
April 19, 2007
DEEP RAJ Vs. STATE
April 17, 2007
DEEP SHIKHA FILLING STATION THROUGH ITS PROPRIETOR Vs. CIVIL JUDGE (SENIOR DIVISION) ROORKEE, HARIDWAR
April 19, 2007
DEEPA & ORS. Vs. OM PRAKASH & ORS.
April 5, 2007
DEEPA WIDOW OF LATE RISHIPAL AND ORS. Vs. OM PRAKASH S/O SRI JEEVAN DASS,
July 5, 2007
DEEPAK KUMAR JAIN Vs. SHIVE SHANKER
August 6, 2007
DEERAJ KUMAR @ NITTU Vs. UNITED INDIA INSURANCE COMPANY LTD. AND ANR.
December 6, 2007
DERRIK HARALD EDWARDS Vs. ADDL. DIST. JUDGE
March 21, 2007
DESH RAJ AND ANR. Vs. THE STATE
May 23, 2007
DEV RAJ SINGH BISHT AND ANOTHER Vs. BAHADUR SINGH (DECEASED BY L.RS.) AND OTHERS
April 18, 2007
DEVAKI RANI Vs. RANA VEER SINHA AND ANOTHER
July 4, 2007
DEVENDRA SINGH Vs. SIDH NARSINGH BADRINATH MANDIR
October 31, 2007
DEVENDRA SINGH @ DEVAN (SINCE DECEASED) AND ANR. Vs. THE STATE
March 6, 2007
DEVI PRASAD Vs. SMT. JANAK DULARI AND ORS.
August 27, 2007
DEWAN SINGH Vs. STATE OF U.P.
December 17, 2007
DEWAN SINGH Vs. STATE OF UTTARANCHAL
June 8, 2007
DHANESH KUMAR Vs. STATE OF U P
November 22, 2007
DHARAMVEER S/O CHAMAN LAL Vs. STATE OF UTTARAKHAND
July 26, 2007
DHIRENDRA KUMAR @ DHIROO Vs. STATE
November 17, 2007
DHIRENDRA KUMAR PANDE AND ANOTHER Vs. UNION OF INDIA
April 26, 2007
DHIRENDRA SINGH RAWAT Vs. DISTRICT MAGISTRATE, UDHAM SINGH NAGAR AND ORS.
August 2, 2007
DHOORAT SINGH Vs. STATE OF U P
October 26, 2007
DINESH Vs. STATE
February 19, 2007
DINESH CHANDRA PALIWAL Vs. SWAMI SHUKDEVANAND TRUST AND ANR.
February 22, 2007
DIWAN SINGH Vs. STATE OF UTTARAKHAND
February 28, 2007
DIWANI RAM AND ORS. Vs. STATE
April 25, 2007
DOON INTERNATIONAL EDUCATIONAL SOCIETY Vs. STATE OF UTTARANCHAL
April 2, 2007
DR. ALOK TIWARI Vs. STATE OF UTTARANCHAL AND ORS.
March 14, 2007
DR. ANITA SINGH D/O SRI VISHWANATH SINGH Vs. STATE OF UTTARAKHAND THROUGH HOME SECRETARY,
November 2, 2007
DR. B.M. SONI Vs. ASHOK AGARWAL
March 20, 2007
DR. I.P. SARASWAT (RETIRED PROFESSOR) Vs. THE UNIVERSITY OF ROORKEE AND ORS.
July 26, 2007
DR. JAGDISH KUMAR LUNIYAL S/O JAMNADAS LUNIYAL Vs. ADDL. DISTRICT JUDGE, F.T.C. I. AND SMT. SWARN LATA W/O RAJ KUMAR
March 30, 2007
DR. R.K. SHARMA S/O LATE SRI BAL KRISHAN SHARMA Vs. STATE OF UTTARAKHAND THROUGH PRINCIPAL SECRETARY, MEDICAL EDUCATION AND AYURVEDIC UNANI SERVICES AND ORS.
November 1, 2007
DWARKA TRADING CORN ALLHABAD Vs. CHEEMA PAPER MILLS P LTD
May 3, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. VIDYUT CARBON PRODUCTS PVT LTD
August 21, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. TOPS FOODS PRODUCTS
August 6, 2007
ESCORTS FINANCE LIMITED Vs. SANDEEP GOYAL
November 5, 2007
FARIYAD HUSSAIN Vs. SUBHASH CHANDRA AND ORS.
May 10, 2007
FIRM PADAMNABH JAIKISHAN AND OTHERS Vs. MOHAN LAL AGRAWAL
May 23, 2007
FIROJ KHAN Vs. PHOOL SINGH
November 1, 2007
G.B. PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY Vs. KAMLESH KUMAR
November 2, 2007
GAJENDRA SINGH BHADAURIA Vs. STATE OF UTTARANCHAL
June 11, 2007
GAJPAL SINGH Vs. STATE OF U.P.
December 11, 2007
GAJRAJ SINGH Vs. LOK SEVA ADHIKARAN
July 19, 2007
GAMBHIR SINGH Vs. SHIV KUMAR GUPTA
July 16, 2007
GAMBHIR SINGH AND OTHERS Vs. DISTRICT CENTRAL CONSUMER, UTTARKASHI, THROUGH SECRETARY AND ANOTHERS
July 9, 2007
GANESH SINGH Vs. KM. SARASWATI BOHRA
November 15, 2007
GANESH UPADHYAYA Vs. PRATIBHA CHANDRA
April 25, 2007
GANGA DATT PANERU Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, NAINITAL
July 17, 2007
GARGI GHUNTA Vs. REGIONAL JOINT DIRECTOR EDUCATION
June 11, 2007
GARRISON ENGINEER (MES) Vs. COMMISSIONER TRADE TAX
June 18, 2007
GAURAV PRAKASH SINGH Vs. H.N.B. GARHWAL UNIVERSITY
July 31, 2007
GERALD JOHN Vs. STATE
October 30, 2007
GHANSHYAM BHATT Vs. STATE OF UTTARANCHAL
May 17, 2007
GIRISH CHANDRA Vs. STATE
May 7, 2007
GIRISH SINGH Vs. STATE OF UTTARANCHAL
March 21, 2007
GIRISH SINGH Vs. STATE OF UTTARANCHAL
March 23, 2007
GOPAL KRISHNA PUROHIT Vs. JAIBEER SINGH RAWAT
July 5, 2007
GOVIND BALLABH PANT UNIVERSITY OF AGRICULTURE AND TECH. TH. ITS VICE-CHANCELLOR Vs. HARIDWAR
July 18, 2007
GOVIND BALLABH TIWARI Vs. VINOD KRISHNA TIWARI
May 10, 2007
GOVIND SINGH BISHT Vs. THE STATE OF U.P. AND ORS.
June 11, 2007
GURDEEP SINGH Vs. STATE OF UTTARAKHAND
August 1, 2007
GURNAM SINGH Vs. STATE
June 7, 2007
GURUKUL KANGARI VISHWAVIDHYALAYA Vs. STATE OF UTTARANCHAL
February 20, 2007
GURUPAL SINGH DHILLON S/O LATE SHRI CAPTAIN CHANAN SINGH THROUGH POWER OF ATTORNEY, SHRI MOHAN CHANDRAN Vs. KUMAON JAL SANSTHAN THROUGH ITS GENERAL MANAGER AND EXECUTIVE ENGINEER, KUMAON JAL SANSTHAN
July 12, 2007
GYANESHWAR KIMOTHI Vs. GARHWAL MANDAL VIKAS NIGAM LTD.
January 3, 2007
H.N. CHATURVEDI S/O K.N. CHATURVEDI Vs. STATE OF UTTARANCHAL AND S.P. GOEL, DIRECTOR HOTEL AKETA PVT. LTD.
November 1, 2007
HABIB AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION/UPPER COLLECTOR AND ORS.
August 27, 2007
HAMID ALI Vs. STATE OF U.P.
November 19, 2007
HANS RAJ Vs. DEWAN SINGH
June 18, 2007
HAR SINGH BISHT Vs. DISTRICT JUDGE
July 5, 2007
HARBHAJAN SINGH Vs. MAHINDRA SINGH
March 20, 2007
HARI DAS Vs. JOINT DIRECTOR OF CONSOLIDATION
March 15, 2007
HARI SARAN SHANKAR SRIVASTAVA Vs. VINOD BEHARI LAL AND ORS.
April 23, 2007
HARI SINGH AND ANR. Vs. STATE
June 14, 2007
HARISH LAL VERMA Vs. PYARE LAL SAH
December 18, 2007
HARISH PADALIA S/O SRI K.D. PADALIA Vs. KANEEJ BEGAM W/O ABDUL SATTAR,
March 1, 2007
HARLAL SAH Vs. STATE OF U.P.
May 21, 2007
HARVINDER SINGH Vs. BHAGWANT SINGH AND ANR.
March 7, 2007
HAYAT RAM Vs. STATE
May 15, 2007
HEERA BALLABH Vs. UNION OF INDIA
March 8, 2007
HEM CHANDRA CHAUNAL Vs. STATE OF UTTARANCHAL
February 19, 2007
HEMA RAWAT Vs. STATE OF UTTARAKHAND AND ORS.
November 2, 2007
HEMRAJ SAHINI S/O SHRI ROCHIRAM SAHINI Vs. SANTOSH KUMAR S/O SHRI BALBIR SINGH
April 9, 2007
HEMWATI NANDAN BAHUGUNA GARHWAL UNIVERSITY AND ANR. Vs. HEM RAJ SINGH
April 13, 2007
HINDUSTAN PETROLEUM CORPORATION LTD. THROUGH ITS SENIOR REGIONAL MANAGER Vs. RAJKUMARI PADMA KUMARI AND ORS.
June 29, 2007
HIRA KALYAN DAS Vs. ADDITIONAL COMMISSIONER
November 19, 2007
HIRA SINGH BHANDARI Vs. DISTRICT INSPECTOR OF SCHOOLS
September 11, 2007
HOTURAM TEJBHAN Vs. DISTRICT JUDGE
November 20, 2007
HUKUM SINGH Vs. RAJPAL SINGH
May 8, 2007
I.C.I.C.I. LOMBARD GENERAL INSURANCE COMPANY LTD. Vs. KHAJAN CHANDRA PANDEY
December 14, 2007
INDER PAL SINGH SAHNEY Vs. DISTRICT JUDGE
May 2, 2007
INDERJEET SINGH Vs. ASSISTANT GENERAL MANAGER, BANK OF BARODA
October 8, 2007
ISHAAN TYAGI Vs. COMMITTEE OF MANAGEMENT, SARDAR BHAGWAN SINGH POST GRADUATE INSTITUTE
March 13, 2007
ISHWAR SINGH BARTHWAL Vs. STATE OF UTTARAKHAND
September 26, 2007
ISHWARI DUTT JOSHI Vs. STATE OF UTTARAKHAND
December 27, 2007
ISHWARI SINGH BISHT Vs. UNITED INDIA INSURANCE COMPANY LTD
April 12, 2007
J S DOBAL Vs. UTTARANCHAL PUBLIC SERVICE TRIBUNAL
March 29, 2007
JAGANNATH PATRA Vs. U. P. FINANCIAL CORPORATION
August 6, 2007
JAGDISH CHANDRA AND OTHERS Vs. BOARD OF REVENUE, U P , LUCKNOW
June 25, 2007
JAGDISH CHANDRA CHHIMWAL Vs. UNION OF INDIA (UOI) AND ORS.
April 10, 2007
JAGDISH CHANDRA JOSHI Vs. STATE BANK OF PATIALA
July 30, 2007
JAGGI RAM Vs. STATE OF UTTARAKHAND AND ORS.
December 13, 2007
JAGJEET SINGH Vs. CHANDRABATI AGARWAL
February 26, 2007
JAGMOHAN SINGH CHAUHAN Vs. MANAGING DIRECTOR, UTTARANCHAL BAHUUDDESHIYA VITTA EVAM VIKAS NIGAM LTD. AND ORS.
September 5, 2007
JAI BHAGWAN KAUSHIK Vs. THE STATE
July 12, 2007
JAI RAM SINGH Vs. HAKIM GURDITTAMAL TRUST UPPER ROAD AND OTHERS
March 14, 2007
JAMES DAS Vs. STATE OF UTTARANCHAL
September 24, 2007
JAVED Vs. STATE OF UTTARANCHAL
October 12, 2007
JAYA NAND KHANDURI Vs. NEW INDIA INSURANCE COMPANY LTD. THROUGH DIVISIONAL MANAGER AND ANOTHER
April 16, 2007
JEEWAN ENTERPRISES, THROUGH ITS PROPRIETOR RAM JEEWAN Vs. DIRECTOR, UTTARANCHAL MANDI PARISHAD,; U P RAJYA KRISHI UTPADAN MANDI PARISHAD THROUGH ITS DIRECTOR AND DEPUTY DIRECTOR (CONSTRUCTION), U P RAJYA KRISHI UTPADAN MANDI PARISHAD
March 29, 2007
JITAR SINGH AND OTHERS Vs. SHR1 RAM CHANDRA SINGH AND OTHERS
June 7, 2007
JITAR SINGH AND OTHERS Vs. RAM CHANDRA SINGH AND OTHERS
December 10, 2007
JITENDRA KUMAR GAUTAM Vs. VED PRAKASH SAHNI
March 2, 2007
JITENDRA SHARMA Vs. STATE OF UTTARAKHAND
March 29, 2007
JOGINDER SINGH Vs. UNION OF INDIA
July 11, 2007
JULY WIFE OF LIYAKAT Vs. STATE OF UTTARAKHAND
October 9, 2007
KAILASH CHAND Vs. SMT. LAXMI DEVI AND ANOTHER
May 18, 2007
KAILASH NATH GUPTA Vs. STATE OF UTTARANCHAL
December 17, 2007
KALLU RAM Vs. JAI BHAGWAN
August 2, 2007
KALPANA BHANDARI Vs. AMARPRIT SINGH
October 30, 2007
KALPANA BHANDARI Vs. AMARPRIT SINGH
October 25, 2007
KALU Vs. STATE OF U P
December 3, 2007
KALYAN SINGH AND OTHERS Vs. DEVENDRA DUTT AND OTHERS
June 20, 2007
KAMAI SINGH AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
December 13, 2007
KAMALA PRASAD NAUTIYAL Vs. UNITED INDIA INSURANCE CO LTD
June 4, 2007
KAMLESH SINGH KOTALIYA Vs. NATIONAL INSURANCE COMPANY
October 24, 2007
KAMLESHWAR PRASAD CHAUKIYAL S/O SRI ADITYA RAM CHAUKIYAL Vs. SMT. MADHURI DEVI W/O SRI KAMLESHWAR PRASAD CHAUKIYAL
August 14, 2007
KANTI Vs. STATE
September 6, 2007
KANWAL JEET Vs. UNION OF INDIA
May 7, 2007
KARAM CHAND THAPAR & BROS (COAL SALES) LTD Vs. DEPUTY COMMISSIONER (ASSESSMENT), TRADE TAX
April 27, 2007
KEDAR SINGH Vs. STATE OF UTTARANCHAL
February 22, 2007
KESHAR ENTERPRISES LIMITED AND ANR. Vs. SMT. KUSHUM MANRAL AND ORS.
December 14, 2007
KESHAR SINGH Vs. STATE
March 28, 2007
KEWAL KRISHNA Vs. HANS RAJ
March 14, 2007
KHEM RAM Vs. STATE OF UP. (NOW UTTARAKHAND)
April 18, 2007
KHIM RAM Vs. STATE
October 24, 2007
KHUMAN SINGH Vs. KESAR ENTERPRISES LIMITED
April 5, 2007
KHURANA BROTHERS Vs. STATE OF UTTARANCHAL
December 27, 2007
KHUSHAL SINGH Vs. STATE
May 1, 2007
KICHHA SUGAR COMPANY LIMITED (UNDERTAKING OF THE GOVERNMENT OF UTTARANCHAL) THROUGH ITS EXECUTIVE DIRECTOR SHRI A.S. HAYANKI Vs. ORIENTAL GASES THROUGH ITS PROPRIETOR MR. SUNIL AGARWAL
March 26, 2007
KIRAN KUMAR VERMA Vs. ORIENTAL INSURANCE COMPANY
October 8, 2007
KIRTI BALLABH AND ANR. Vs. STATE
August 31, 2007
KISAN SAHKARI CHINI MILLS Vs. STATE OF U.P.
April 25, 2007
KISHAN FLOUR MILLS Vs. STATE OF UTTARANCHAL
June 4, 2007
KISHAN LAL Vs. DISTRICT JUDGE
June 5, 2007
KISHORI LAL AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
January 17, 2007
KM MADHURI SHARMA Vs. STATE
August 21, 2007
KM. ANJU REKHI Vs. CANTONMENT EXECUTIVE OFFICER, CANTONMENT BOARD
June 13, 2007
KOLA DEVI Vs. NEW INDIA ASSURANCE CO.
August 3, 2007
KRISHAN BAHADUR CHAND Vs. RAJENDRA DATT
April 17, 2007
KRISHAN CHANDRA SHARMA S/O LATE RAM KRISHNA SHARMA Vs. STATE OF UTTAR PRADESH THROUGH PRINCIPAL SECRETARY (HOME) GOVERNMENT OF UTTAR PRADESH
March 22, 2007
KRISHI UTPADAN MANDI SAMITI Vs. DISTRICT AND SESSIONS JUDGE
November 1, 2007
KRISHNA KOCHHAR Vs. STATE OF U P
April 9, 2007
KUMAON MANDAL VIKAS NIGAM LTD. Vs. INCOME-TAX OFFICER
March 13, 2007
KUNDAN DAYAL Vs. STATE
February 19, 2007
KUNDAN SINGH Vs. BALAM SINGH
May 17, 2007
KUNWAR SINGH RAWAT Vs. STATE OF UTTARANCHAL AND ANR.
February 27, 2007
KUSUM LATA Vs. STATE OF UTTARANCHAL
August 3, 2007
LACHHMAN SINGH Vs. STATE OF UTTARANCHAL
March 20, 2007
LAL CHAND (DECEASED) Vs. JARNAIL SINGH (DECEASED)
April 20, 2007
LAL SINGH Vs. STATE OF UTTARANCHAL
March 16, 2007
LAMBDA EASTERN TELECOMMUNICATION Vs. ACME TELE-POWER PRIVATE LTD
October 1, 2007
LAMBDA EASTERN TELECOMMUNICATION Vs. ACME TELE POWER PRIVET LTD
March 19, 2007
LAXMAN SINGH Vs. PREMA DEVI
August 9, 2007
LAXMI DEVI Vs. STATE OF UTTARAKHAND
July 23, 2007
LAXMI DEVI AND OTHERS Vs. DIL BAHADUR AND OTHERS
September 17, 2007
LEELADHAR PARASAD Vs. SMT. A.G. SANWAL AND 2 ORS.
May 7, 2007
LIFE INSURANCE CORPORATION OF INDIA THROUGH THE BRANCH MANAGER Vs. SMT. MADHURI GIRI W/O LATE BALKRISHANA GIRI AND
April 24, 2007
M/S HIMALAYA STONE CRASHER PVT LTD Vs. JAKSON LTD
December 27, 2007
M/S JEEWAN ENTERPRISES Vs. DIRECTOR, UTTARANCHAL MANDI PARISHAD MANDI ASTHAL, HALDWANI AND OTHERS
March 29, 2007
MAHALAKSHMI SUGAR MILLS COMPANY LTD. Vs. PRESCRIBED AUTHORITY/LABOUR COURT
May 10, 2007
MAHANT OM PRAKASH SHASTRI @ BABA NAND Vs. NAGAR PALIKA PARISHAD
July 18, 2007
MAHARAJ CHATENDEV ABDHOOT JI ASHRAM ASSOCIATION AND ANR. Vs. STATE OF UTTARAKHAND AND ORS.
May 4, 2007
MAHENDRA Vs. STATE OF UTTAR PRADESH
May 10, 2007
MAHENDRA PAL SINGH Vs. STATE
March 22, 2007
MAHENDRA SINGH NEGI AND OTHERS Vs. STATE OF UTTARANCHAL
April 20, 2007
MAHESH CHANDRA AND ANOTHER Vs. BOARD OF REVENUE, U.P. ALLAHABAD AND OTHERS
June 29, 2007
MAHESH KUMAR Vs. I ADDITIONAL DISTRICT JUDGE
July 30, 2007
MAHESH KUMAR S/O LATE PATRAM SINGH Vs. FRIENDS GLOBE TRAVELS LIMITED AND TATA A.I.G. INSURANCE
October 26, 2007
MAHIPAL SINGH Vs. STATE OF UTTARAKHAND AND ORS.
October 1, 2007
MAHMOOD HASAN AND OTHERS Vs. MAKHALLA DEVI AND OTHERS
October 1, 2007
MAHMOODA BEGUM Vs. STATE OF UTTARAKHAND
October 29, 2007
MAINPAL & ORS. Vs. YOGENDRA SINGH & ORS.
May 16, 2007
MAMTA SAH Vs. STATE OF UTTARAKHAND
July 10, 2007
MANGAL RAM Vs. UMESH KUMAR SHARMA AND ANOTHER
July 2, 2007
MANI RAM Vs. PADAM DATTA
April 25, 2007
MANOHAR LAL SHARMA Vs. SAKTOO RAM
July 23, 2007
MANOJ KUMAR Vs. SRI PARMANAND
December 18, 2007
MANOJ KUMAR GUPTA Vs. STATE OF UTTARANCHAL
December 19, 2007
MANOJ KUMAR RAVI Vs. DISTRICT MAGISTRATE/COLLECTOR AND ORS.
December 17, 2007
MANORAMA DOBRIYAL SHARMA Vs. VINOD UNIYAL
June 20, 2007
MANSARAM NAINWAL Vs. PRESIDING OFFICER, LABOUR COURT AND ORS.
April 12, 2007
MEENA CHAUDHARY SHARMA Vs. VED PRAKASH ARORA
September 28, 2007
MEHMOOD AYUB S/O SRI IBRAHIM AND ORS. Vs. SRI SAYEED AHMED S/O LATE ABDEUL RASHID AND GARHWAL JAL SANSTHAN THROUGH ITS GENERAL MANAGER
June 5, 2007
MISRI LAL AND ANR. Vs. STATE
August 17, 2007
MOHAMMAD UMER Vs. MANGTA
May 10, 2007
MOHAN CHANDRA TAMTA Vs. ALI AHMAD ALIAS MURLI
June 8, 2007
MOHAN LAL BHASIN Vs. KAUSHALYA DEVI
December 14, 2007
MOHAN SINGH Vs. RAM SAGAR ALIAS RAM PRASAD SAGAR
April 27, 2007
MOHAN SINGH Vs. SANT RAM
March 28, 2007
MOHAN SINGH Vs. VIJAI SINGH
November 15, 2007
MOHAN SINGH NEGI Vs. SMT. PARMA DEVI
May 30, 2007
MOHD ALI Vs. ADDL DISTRICT JUDGE, DEHRADUN
March 13, 2007
MOHD. SARWARYAR KHAN S/O SRI MOHD. SARWATAYAR KHAN Vs. STATE OF UTTARAKHAND THROUGH SECRETARY COOPERATIVE, UTTARAKHAND GOVERNMENT AND ORS.
June 27, 2007
MUKESH KUMAR S/O OM PRAKASH SHARMA Vs. STATE OF UTTARAKHAND THROUGH SECRETARY, HOME, INSPECTOR GENERAL OF POLICE, NAINITAL ZONE AND SUPERINTENDENT OF POLICE
November 2, 2007
MUKESH KUMAR S/O SHRI SURAJ SINGH Vs. NATIONAL INSURANCE COMPANY LTD. THROUGH BRANCH MANAGER AND SRI SUSHIL KUMAR BHATT S/O SRI B.D. BHATT
October 25, 2007
MUNSHI RAM Vs. STATE OF U P
April 4, 2007
MUNSHI RAM AND OTHERS Vs. STATE OF U P
April 9, 2007
MURKHALIYA AND FIVE ORS. Vs. THE STATE AND ANR.
June 4, 2007
MURLI SINGH Vs. RAM SINGH
March 13, 2007
MURTI DEVI Vs. NARSINGH DASS DOODHADHARI
August 7, 2007
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. SHAMSHAD AHMED
August 21, 2007
MUSSOORIE DEHRADUN DEVELOPMENT AUTHORITY Vs. RAVI PRAKASH GOYAL
December 6, 2007
NAFEES AHAMD Vs. NAVAZIS ALI AND OTHERS
August 17, 2007
NAGAR PALIKA PARISHAD Vs. SOORAI SINGH
May 28, 2007
NAGAR PALIKA PARISHAD, HARIDWAR THROUGH ITS EXECUTIVE OFFICER Vs. RAM DUTT MISHRA
November 17, 2007
NAGAR PANCHAYAT AND ANR. Vs. DAMODAR PRASAD AND ANR.
February 22, 2007
NAINITAL HOTEL CO. (P) LTD., ROYAL HOTELTHROUGH ITS CHAIRMAN G.I. PUNVANI Vs. STATE OF UTTARANCHAL,
April 25, 2007
NANDA BALLABH JOSHI, SON OF SRI GOVIND BALLABH JOSHI Vs. STATE OF UTTAR PRADESH,
July 6, 2007
NANDAN SINGH AND ANOTHER Vs. VEER SINGH AND ANOTHER
October 27, 2007
NANDAN SINGH RATHOR Vs. STATE OF UTTARAKHAND
June 11, 2007
NARENDRA PANDIT Vs. STATE OF UTTARANCHAL AND ORS.
October 24, 2007
NARESH CHANDRA Vs. RAJESH CHANDRA AND OTHERS
April 10, 2007
NARESH KUMAR Vs. STATE OF UTTARANCHAL
March 13, 2007
NATHU LAL Vs. UNION OF INDIA AND OTHERS
April 24, 2007
NATHU RAM AND OTHERS Vs. RAJA RAM
June 18, 2007
NATHU S/O KANAYHA Vs. IIIRD F.T.C./A.D.J/JUDGE SMALL CAUSE COURT, HARIDWAR AND ANOTHER
April 6, 2007
NATIONAL INSURANCE CO LTD THROUGH DIVISIONAL MANAGER; SUKHBIR SINGH S/O PRITHVI SINGH; PRITHVI SINGH S/O MALKHAN SINGH; INCHHARAM S/O BHAGIRATH AND; DHEERAJ SINGH S/O BHAGIRATH Vs. SUASH CHAND AND ORS ; NATIONAL INSURANCE COMPANY LTD THROUGH DIVISIONAL MANAGER; SUBHASH CHANDRA S/O LATE CHAMANLAL AND; SUSHMA WIFE OF LATE SUBHASH CHANDRA
October 10, 2007
NATIONAL INSURANCE CO. LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. KAMLA DEVI W/O LATE HARI LAL AND ORS.
September 18, 2007
NATIONAL INSURANCE CO. LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. SUNITA DEVI W/O LATE ANUSUYA PRASAD AND ORS.
September 18, 2007
NATIONAL INSURANCE CO. LTD. Vs. SOBAN SINGH & ORS.
October 1, 2007
NATIONAL INSURANCE CO. LTD. THROUGH ITS ADMINISTRATIVE OFFICER, ALLAHABAD Vs. JEET SINGH BHAKUNI AND ANR.
June 26, 2007
NATIONAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. DEOKI DOLIA W/O LATE DIWAN SINGH DOLIA AND SMT. HARBHAJAN KAUR WIFE OF LATE SADHU SINGH
November 2, 2007
NATIONAL INSURANCE COMPANY LTD Vs. RANI BHARGAVA
May 17, 2007
NATIONAL INSURANCE COMPANY LTD Vs. BHADI DEVI
May 21, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. MALTI SAXENA
May 25, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. SAEED AHMAD AND ORS.
March 30, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. SALMA W/O SRI SAHEEDM AND ORS.
March 30, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. LAXMI DEVI AND OTHERS
October 29, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. KAMAL VIRMANI AND ANOTHER
September 17, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. SMT. ANUSUIYA DEVI AND ANR.
March 22, 2007
NAUSHAD AND ANR. Vs. UPPER DISTRICT JUDGE I/F.T.C AND ANR.
March 1, 2007
NAWAB Vs. STATE
November 23, 2007
NEW INDIA ASSURANCE CO Vs. PYAR DEI
July 30, 2007
NEW INDIA ASSURANCE CO LTD Vs. JAVITRI DEVI
December 27, 2007
NEW INDIA ASSURANCE CO LTD Vs. SOFIA KHATOON
November 1, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. SMT. SWARAN LATA AND OTHERS
March 8, 2007
NEW INDIA ASSURANCE CO. LTD. Vs. MOHANI DEVI AND OTHERS
October 25, 2007
NEW INDIA ASSURANCE CO. LTD., HALDWANI Vs. ABDUL HASAN AND OTHERS
July 27, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. GIRDHARI RAM
November 21, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. SMT. PAVITRI DEVI AND OTHERS
April 26, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. SMT. DEVENDRA DEVI AND OTHERS
February 28, 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs. LALIT PURI @ LAL PURI
March 14, 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs. VIMLA DEVI
March 14, 2007
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. KUNDAN SINGH AND ANOTHER
October 1, 2007
NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER, ALLD Vs. MADHO SINGH AND OTHERS
July 18, 2007
NEW INDIA ASSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER, NAINITAL Vs. LEELADHAR BHATT AND OTHERS
July 25, 2007
NEW INDIA INSURANCE COMPANY LTD Vs. MANOJ KRISHNANI
December 12, 2007
NEW STANDARD ENGINEERING COMPANY LTD. AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
December 11, 2007
OIL & NATURAL GAS CORPORATION LTD Vs. NATIONAL UNION OF O N G C EMPLOYEES, DEHRADUN
January 11, 2007
OM PRAKASH Vs. STATE
March 26, 2007
OM PRAKASH CHAUHAN AND OTHERS Vs. STATE OF UTTARAKHAND
August 6, 2007
ORIENTAL INSURANCE CO LTD Vs. SARASWATI DEVI
July 5, 2007
ORIENTAL INSURANCE CO LTD Vs. AAN SINGH
November 6, 2007
ORIENTAL INSURANCE CO LTD Vs. SHARDA RANI
August 30, 2007
ORIENTAL INSURANCE CO LTD Vs. CHOPRI DEVI
March 22, 2007
ORIENTAL INSURANCE CO. LTD. HALDWANI Vs. DAYAL SINGH MEHRA & ORS.
October 10, 2007
ORIENTAL INSURANCE COMPANY LIMITED Vs. SANGEETA DEVI & ORS.
October 29, 2007
ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS ASSISTANT MANAGER Vs. SMT. KHASTI DEVI W/O SRI NARAIN DUTT JOSHI,
November 5, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. BABITA DEVI
October 29, 2007
ORIENTAL INSURANCE COMPANY LTD Vs. AMIT
February 28, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. SHYAM SINGH RAWAT AND ANR.
July 24, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. RAJKUMAR AND ANOTHER
September 13, 2007
ORIENTAL INSURANCE COMPANY LTD. Vs. YUDHISTER JOSHI AND ANR.
April 30, 2007
ORIENTAL INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. SMT. PANU DEVI AND ORS.
September 7, 2007
ORIENTAL INSURANCE COMPANY LTD., HALDWANI Vs. DEVI PRASAD GAUR & ANR.
April 18, 2007
ORIENTAL INSURANCE COMPANY LTD., THROUGH DIVISIONAL MANAGER Vs. SMT. DEVESHWARI DEVI AND OTHERS
March 13, 2007
ORIENTAL INSURANCE COMPANY LTD., THROUGH ITS DIVISIONAL MANAGER Vs. SMT. BASANTI DEVI AND OTHERS
August 7, 2007
ORISSA STATE FINANCIAL CORPORATION, THROUGH ITS MANAGING DIRECTOR Vs. VIGYAN CHEMICAL INDUSTRIES, THROUGH ITS PARTNER SMT. INDU SUNIL GUPTA,
May 4, 2007
P. C. JAIN Vs. STATE OF UTTARANCHAL
September 5, 2007
P.K. SHAH Vs. STATE OF UTTARAKHAND
July 2, 2007
PADAM SINGH Vs. STATE OF UTTARANCHAL
February 12, 2007
PADAM SINGH Vs. DISTRICT JUDGE
November 7, 2007
PADAM SINGH CHAUHAN S/O RAM SHARAN SINGH, HEAD MASTER, PRIMARY SCHOOL AMIYAWALA Vs. ADDITIONAL DISTRICT EDUCATION OFFICER (BASIC) AND ORS.
March 29, 2007
PANKAJ BHATT Vs. PRESCRIBED AUTHORITY/CHIEF JUDICIAL MAGISTRATE
July 3, 2007
PARAMJEET SINGH Vs. U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER
August 1, 2007
PARSI LAL SHAH Vs. ADDITIONAL DISTRICT JUDGE
November 13, 2007
POORAN AND ORS. Vs. STATE
May 17, 2007
POORAN CHANDRA AND ANR. Vs. STATE
August 8, 2007
PRABHU SHARAN ISPAT PVT. LTD. Vs. UTTARANCHAL POWER CORPORATION
November 7, 2007
PRADEEP KUMAR PANDEY S/O SRI BASANT BALLAB PANDEY Vs. SHER SINGH KORANGA S/O SRI ROOP SINGH KORANGA,
September 13, 2007
PRAMOD BIJALWAN Vs. SATENDRA DUTT
July 16, 2007
PRAMOD BIJALWAN Vs. SATENDRA DUTT
July 6, 2007
PRATAP SINGH S/O LATE SRI RAM CHANDRA Vs. SRI HIRA LAL S/O LATE SRI SEPAHI LAL AND ORS.
July 5, 2007
PRECISION INSTRUMENT (P) LTD Vs. RAJESHWAR PRASAD SHARMA
August 8, 2007
PREM BALLABH SATI AND OTHERS Vs. BASU DEV AND ANOTHER
June 8, 2007
PREM GUPTA Vs. JAL NIGAM
May 2, 2007
PREM LAL (SINCE DECEASED) Vs. KALAM RAM AND OTHERS
April 23, 2007
PREM RAM Vs. PRAKASH KUMAR VERMA
September 27, 2007
PREM SINGH Vs. LABOUR COURT, U.P.
June 20, 2007
PREM SINGH BHAKUNI Vs. IIND F.T.C./JUDGE SMALL CAUSE COURT, NAINITAL & ORS.
March 26, 2007
PRITAM SINGH Vs. STATE
April 11, 2007
PRITAM SINGH (MINOR) Vs. STATE OF UTTARAKHAND
November 5, 2007
PROJECT MANAGER, U P RAJKIYA NIRMAN NIGAM Vs. HARBANS SAHNI
February 7, 2007
PURAN SINGH Vs. STATE OF UTTARAKHAND
March 6, 2007
PURAN SINGH AND ANR. Vs. STATE
May 17, 2007
PURUSHOTTAM AND ANR. Vs. TARSEM SINGH
May 15, 2007
PUSHKAKR SINGH S/O RAGHUNATH SINGH Vs. THE NEW INDIA INSURANCE COMPANY LTD., BRANCH KHATIMA THROUGH ITS DIVISIONAL OFFICE,
October 30, 2007
PUSHPA ASWAL Vs. STATE OF UTTARAKHAND
October 11, 2007
PUSHPA TYAGI (SMT.) Vs. SMT. SHEELA RANI AGGARWAL
June 29, 2007
PYAREY LAL JAISWAL Vs. A D J AND ORS
September 13, 2007
QAMAR SIDDIQUI Vs. SRI MOHAN LAL
August 17, 2007
R.B. AGARWAL Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR, NAINITAL AND OTHERS
May 22, 2007
R.P. SINGH Vs. SUPERINTENDENT OF POLICE, CBI, DEHRADUN
May 10, 2007
RAGHUBIR SINGH BISHT (DECEASED) BY L.RS. AND ANR. Vs. SMT. BINDRA DEVI AND ORS.
December 14, 2007
RAJ KUMAR Vs. OM PRAKASH SHARMA
April 2, 2007
RAJ KUMAR GURUNG Vs. CHIEF OF ARMY STAFF
November 27, 2007
RAJARAM Vs. RAJU YADAV @ RAJPAL SINGH
September 26, 2007
RAJASTHAN STATE, DEVASTHAN VIBHAG MANDIR SRI EKADASH RUDRA (JAIPUR MANDIR) UTTARKASHI Vs. JOGENDRA KUMAR
February 27, 2007
RAJEEV BHATNAGAR Vs. RAJPAL SINGH NEGI
June 1, 2007
RAJEEV GUPTA Vs. UNION OF INDIA
April 13, 2007
RAJEEV KUMAR Vs. MANAGING DIRECTOR, UTTARANCHAL RAJYA SAHKARI VIPRAN SANGH LTD
March 9, 2007
RAJEEV MOHAN SHARMA Vs. STATE OF UTTARAKHAND
August 7, 2007
RAJENDRA KARNWAL Vs. STATE OF UTTARANCHAL
June 7, 2007
RAJENDRA NATH KAPUT Vs. SURESH CHANDRA SHARMA
November 19, 2007
RAJENDRA PRASAD TAMTA Vs. ASSISTANT COLLECTOR/SUB DIVISIONAL MAGISTRATE (SADAR), DISTT ALMORA
August 3, 2007
RAJENDRA SINGH Vs. D.F.O. FOREST KSHETRA TARAI WESTERN FOREST AND ORS.
February 22, 2007
RAJESHWARI RAJWAR (SMT.) Vs. SMT. HARPRIYA PARIHAR
July 13, 2007
RAJIV SHARMA Vs. U.P. STATE PUBLIC SERVICE TRIBUNAL AND ORS.
December 10, 2007
RAJNI HIJRA CHELA OF RAMPYARI ALIAS MUNTYAZI Vs. PRITAM ALIAS SITARA HIJRA CHELA
May 14, 2007
RAJU VERMA Vs. FAMILY COURT
December 6, 2007
RAJVINDAR KAUR Vs. NEW INDIA INSURANCE COMPANY LTD.
December 29, 2007
RAKESH @ DHOLA Vs. STATE OF UTTARAKHAND
July 13, 2007
RAKESH KUMAR SINGH Vs. STATE OF UTTARAKHAND
August 17, 2007
RAKESH KUMAR SINGH Vs. STATE OF UTTARANCHAL
July 5, 2007
Ram Bahadur Vs. State of U.P.
October 9, 2007
RAM GOPAL KAUSHIK Vs. SWARUP SINGH AND OTHERS
April 11, 2007
RAM PRAKASH GUREJA Vs. STATE
June 20, 2007
RAM SINGH Vs. STATE
September 24, 2007
RAM SUKH Vs. DINESH AGARWAL
January 15, 2007
RAMESH CHANDRA JOSHI Vs. DISTRICT JUDGE, ALMORA
October 5, 2007
RAMESH KUMAR BANGARI Vs. STATE OF UTTARANCHAL AND ORS.
February 26, 2007
RAMESH SINGH Vs. SOOD SABHA SHIMLA (REGISTERED)
June 29, 2007
RANJEET SINGH Vs. DHAN SINGH TOMAR AND OTHERS
August 6, 2007
RAVINDRA KUMAR Vs. INDO TIBETAN BORDER POLICE AND OTHERS
July 26, 2007
REINZ TALBROS LIMITED Vs. DEPUTY LABOUR COMMISSIONER AND ORS
October 1, 2007
RESHMA Vs. AJAY ADHIKARI
March 23, 2007
RISHI KUMAR Vs. STATE OF UTTARANCHAL
March 6, 2007
RISHI PAL Vs. DISTRICT INSPECTOR OF SCHOOL
January 3, 2007
RIVERDALE HIGH SCHOOL SOCIETY Vs. INTELLECTUAL PROPERTY APPELLATE BOARD
July 16, 2007
RIZWAN ANWAR Vs. STATE OF UTTARANCHAL
June 6, 2007
ROHANI KUMARI SAHU Vs. STATE OF UTTARAKHAND
November 16, 2007
ROOP KISHORE MISHRA Vs. STATE OF UTTARANCHAL
January 4, 2007
ROSHAN SINGH Vs. PRAVEEN KUMAR
March 8, 2007
S M PURI (SINCE DECEASED) THROUGH L R AND OTHERS Vs. 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND OTHERS
August 13, 2007
SABEY KHANAM Vs. CHANCHAL VERMA AND OTHERS
May 8, 2007
SABITA JOSHI Vs. HARENDRA KAUR
September 6, 2007
SADHO SINGH AND ORS. Vs. THE DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
February 19, 2007
SADIQ HUSSAIN Vs. ADDL DISTRICT JUDGE, DEHRADUN
November 30, 2007
SAI AUTO INDUSTRIES AND ANOTHER Vs. UNION OF INDIA AND ANOTHER
July 16, 2007
SALIM AHMAD Vs. ABDUL SAHID
April 4, 2007
SAMAI SINGH Vs. HUKAM SINGH CHAUHAN
April 17, 2007
SAMI DEVI AND OTHERS Vs. PARIYOJANA PRABANDHAK, GANGA PRADUSHAN NIYANTRAN IKAI, U.P. JAL NIGAM AND ORS.
July 19, 2007
SANDEEP Vs. STATE OF UTTARAKHAND
April 16, 2007
SANJAY VASUDEV Vs. STATE OF UTTARANCHAL
February 19, 2007
SANJEEV KUMAR BANSAL Vs. STATE OF UTTARANCHAL
November 27, 2007
SANTOSH KUMAR Vs. STATE OF UTTARAKHAND AND ORS.
October 31, 2007
SARDAR IQBAL SINGH Vs. STATE OF UTTARAKHAND AND ANR.
April 20, 2007
SARVA SHRI OWENS BILT LIMITED, THROUGH ITS AUTHORIZED REPRESENTATIVE SRI ALAM SINGH NEGI, PRESENTLY KNOWN AS ACE GLASS CONTAINERS LTD. Vs. THE COMMISSIONER TRADE TAX
June 18, 2007
SARVAASHRI ANAND NISIKAWA CO. LIMITED Vs. COMMISSIONER OF INCOME TAX
June 18, 2007
SARWARYAR KHAN Vs. STATE OF UTTARAKHAND
June 25, 2007
SATENDRA KUMAR MEHTA Vs. STATE OF UTTARANCHAL
April 18, 2007
SATTAR Vs. STATE OF UTTARAKHAND
December 4, 2007
SAVITA PRASAD NAUTIYAL Vs. MANAGING DIRECTOR, GARHWAL MANDAI ANUSUCHIT JANJATI VIKAS NIGAM LTD
May 29, 2007
SEDCO FOREX INTERNATIONAL INC. Vs. COMMISSIONER OF INCOME TAX
September 28, 2007
SEEMA PATWAL Vs. STATE OF UTTARANCHAL
December 18, 2007
SETH SHYAM LAL BHATIA Vs. HARI CHAND
July 16, 2007
SEWA RAM Vs. ASHOK KUMAR (DECEASED) AND ORS.
June 5, 2007
SHAFQUAT ALI Vs. VISHWA BALA GUPTA
August 10, 2007
SHAKTI SINGH Vs. STATE
June 14, 2007
SHALINI SINGH Vs. COMMANDANT, GROUP CENTER, SPECIAL SECURITY BUREAU
October 23, 2007
SHAMBHOO LAL SAH Vs. GAURI SHANKAR SAH
April 23, 2007
SHAMSHER SINGH (D.) BY L.RS. Vs. STATE
May 21, 2007
SHANI DEVI (SMT.) Vs. AJAY KUMAR
July 4, 2007
SHARAT CHAND MISRA Vs. KULA NAND GHADIWAL AND OTHERS
April 30, 2007
SHEKHAR CHAND JOSHI Vs. SRI MAHENDRA SINGH
July 4, 2007
SHIV DAYAL SINGH RAWAT Vs. NARENDRA SINGH BHANDARI
June 13, 2007
SHIV KUMAR Vs. SRI BACHAN SINGH AND ORS.
July 20, 2007
SHIV NANDAN Vs. SWARATH PRASAD (DIED) THROUGH LRS. AND OTHERS
April 25, 2007
SHIV OM Vs. STATE
May 28, 2007
SHIV PAL Vs. STATE OF UTTARANCHAL
December 31, 2007
SHIVCHARAN Vs. SMT. CHANDRAKANTA AND ORS.
February 14, 2007
SHIVRATRI AND OTHERS Vs. UNITED INDIA INSURANCE CO LTD
March 15, 2007
SHOBHAN LAL JAIN Vs. DRUGS CONTROLLER DIRECTORATE OF HEALTH SERVICES
July 3, 2007
SHRI MALOOK SINGH AND ORS. Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
August 1, 2007
SHRI SANWANT KUMAR JAIN S/O LATE SHRI KAPOOR CHAND JAIN Vs. SHRI BALWAN SINGH JAIN S/O SHRI SURJA SINGH AND ORS.
July 5, 2007
SHRI VED PRAKASH MAHESWARI SON OF SHRI JYOTI PRASAD MAHESHWARI Vs. VIMLA DEVI WIDOW OF LATE LAL BAHADUR
April 9, 2007
SINGH AND OTHERS Vs. ADDITIONAL COMMISSIONER, GARHWAL MANDAI, PAURI AND OTHERS
May 18, 2007
SMT. CHANDRAKALA Vs. BLOCK EDUCATION OFFICER AND ORS.
September 21, 2007
SMT. CICILIA CHANNI AND ORS. Vs. THE 1ST ADDITIONAL DISTRICT JUDGE, NAINITAL AND ORS.
May 2, 2007
SMT. DR. G.K. KHURANA W/O LATE SRI DR. U.S. KHURANA Vs. STATE OF UTTARANCHAL THROUGH COLLECTOR,
June 5, 2007
SMT. DURGAWAI Vs. SRI PARMANAND
April 16, 2007
SMT. GULSHAN PANWAR W/O LATE THAKUR MAHENDER SINGH PANWAR Vs. SHRI LABH SINGH BAJWA
March 14, 2007
SMT. HEMLATA WALIA AND ANR. Vs. CIVIL JUDGE (JUNIOR DIVISION) AND ORS.
August 9, 2007
SMT. KALAWATI Vs. UNITED INDIA INSURANCE COMPANY LIMITED AND ANR.
September 7, 2007
SMT. KALAWATI (SINCE DECEASED), THROUGH L. RS. Vs. GIRISH SHRAM (SINCE DECEASED), THROUGH L.RS. AND ANR. AND SURENDRA NATH (SINCE DECEASED), THROUGH L.RS. AND ANR.
May 10, 2007
SMT. KAMLA TIWARI Vs. STATE OF UTTARAKHAND AND ORS.
July 31, 2007
SMT. KAMLESH Vs. NARENDRA KUMAR AGARWAL AND OTHERS
February 12, 2007
SMT. LAXMI DEVI Vs. REGIONAL MANAGER, UTTARANCHAL PARIVAHAN NIGAM
September 18, 2007
SMT. MAJIDAN AND ORS. Vs. ISHAQ (SINCE DECEASED) THROUGH L.RS. AND ANR. AND BASHIRAND ORS.
August 8, 2007
SMT. MAYA DEVI Vs. BANK OF BARODA
March 7, 2007
SMT. MAYA LATWAL Vs. UTTARANCHAL RAJYA PARIVAHAN NIGAM AND ANR.
February 26, 2007
SMT. MUNNI GOYAL Vs. KASHMIRI LAL
August 17, 2007
SMT. NARULI DEVI WIFE OF LATE NATHU SINGH, Vs. SMT. BASANTI TILARA WIFE OF CHANDAN SINGH,
November 23, 2007
SMT. PRATIBHA BISHT AND ORS. Vs. SMT. SHANTA SAH AND ANR.
November 2, 2007
SMT. PREM MAYEE MAHATN W/O LATE MAHANT JAI PRAKASH Vs. COLLECTOR AND STATE OF U.P. THROUGH COLLECTOR
April 10, 2007
SMT. PREMA MITTAL Vs. ADDITIONAL DISTRICT JUDGE AND ANOTHER
March 21, 2007
SMT. PUSHPA W/O LATE ANIL KUMAR @ PAPPU, Vs. SRI RANJEET SINGH S/O SURENDRA SINGH,
September 18, 2007
SMT. RAJANI DEVI AND ORS. Vs. SMT. USHA DEVI
June 29, 2007
SMT. RAM MURTI DEVI W/O. SHRI BHUKAN LAL Vs. MUNICIPAL BOARD THROUGH ITS PRABHARI ADHIKARI
June 4, 2007
SMT. RANI BHARGAVA Vs. HARI SHANKAR YADAV AND ORS.
May 17, 2007
SMT. SAKLA DEVI Vs. UNITED INDIA INSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER AND ANOTHER
December 13, 2007
SMT. SARNAWATI Vs. VISHAL ALIAS GOLU AND ORS.
April 16, 2007
SMT. SATYAWATI CHAUHAN Vs. STATE OF UTTARAKHAND AND ORS.
April 26, 2007
SMT. SHAKUNTALA DEVI W/O LATE LEELA BAHADUR Vs. STATE OF UTTARANCHAL THROUGH DIRECTOR OF EDUCATION, UTTARANCHAL GOVERNMENT,
March 8, 2007
SMT. SUSHILA AND ORS. Vs. MUSTFA AND ORS.
February 20, 2007
SMT. TAHIRA KHATOON AND ORS. Vs. MAHENDER LAL ARORA AND ANR.
March 2, 2007
SMT. UMA DEVI AND OTHERS Vs. NATIONAL INSURANCE CO. LTD. AND OTHERS
May 30, 2007
SOBAN SINGH Vs. SMT. SOORMA DEVI
August 6, 2007
SOHAN LAL Vs. STATE OF UTTARAKHAND
June 13, 2007
SONU RASTOGI Vs. RAMESH CHANDRA RASTOGI
March 30, 2007
SRI BABU RAM SHARMA Vs. UNION OF INDIA (UOI) AND ORS.
May 22, 2007
SRI JITENDRA JOSHI Vs. STATE OF UTTARANCHAL AND ANR.
May 21, 2007
SRI PREM BALLABH SATI S/O LATE SRI NAROTTAM AND ORS Vs. SRI BABU DEV S/O KHYALI RAM AND SMT HEMA DEVI W/O BASU DEV
June 8, 2007
SRI RADHA KRISHNA (SINCE DECEASED) Vs. SRI BINDESHWARI PRASAD (SINCE DECEASED)
August 31, 2007
SRI RAJIV BERRY AND ORS. Vs. STATE OF UTTARANCHAL AND ORS.
March 1, 2007
SRI VIRENDRA KUMAR PUBLIC CHARITABLE TRUST, RAMNAGAR, DISTRICT NAINITAL Vs. SRI MOINUDDIN
February 28, 2007
STATE Vs. KUNDAN DAYAL
February 19, 2007
STATE Vs. AKHTAR (SINCE DECEASED) AND ORS.
July 18, 2007
STATE Vs. KAILASH
June 5, 2007
STATE Vs. HAR PRASAD VERMA
August 23, 2007
STATE Vs. HARI RAM
July 11, 2007
STATE BANK OF INDIA THROUGH BRANCH MANAGER, BRANCH GARUR Vs. BHUWAN CHANDRA BHATT S/O SRI BUDHI BALLABH,
June 4, 2007
STATE OF U P Vs. HARISH CHANDRA & COMPANY
August 14, 2007
STATE OF U P Vs. R B NARAIN SINGH SUGAR MILLS LTD
May 15, 2007
STATE OF U P Vs. MAN CHAND GUPTA
February 7, 2007
STATE OF U.P. Vs. JAI DURGA
July 3, 2007
STATE OF U.P. Vs. RAMESH CHANDRA SANWAL
December 12, 2007
STATE OF U.P. Vs. CHARLESS NEIL PARASONS AND 33 ORS.
July 23, 2007
STATE OF U.P. AND ORS. Vs. CHANDRA MANI DABRAL AND ORS.
June 11, 2007
STATE OF U.P. THROUGH EXECUTIVE ENGINEER, UPPER GANGA CANAL, MODERNISATION DIVISION-VI, WORLD BANK AND SUPERINTENDING ENGINEER, UPPER GANGA CANAL Vs. PRESIDING OFFICER AND NEPAL SINGH S/O SRI CHHOTEY SINGH
June 25, 2007
STATE OF U.P. THROUGH THE COLLECTOR Vs. SRI GAJENDRA SINGH S/O LATE SRI CHITTAR SINGH AND ORS.
June 13, 2007
STATE OF UTTAR PRADESH AND ORS. Vs. THE U.P. PUBLIC SERVICES TRIBUNAL (III) AND ORS.
April 19, 2007
STATE OF UTTARAKHAND Vs. PREETAM PRASAD DOBHAL AND ANR.
April 18, 2007
STATE OF UTTARAKHAND Vs. ROOP SINGH AND ORS.
November 2, 2007
STATE OF UTTARAKHAND Vs. SOHANSINGH
March 29, 2007
STATE OF UTTARAKHAND Vs. ASHA BISHT
October 26, 2007
STATE OF UTTARAKHAND AND ORS. Vs. INDRASAN KUSHWAHA AND ORS.
August 18, 2007
STATE OF UTTARANCHAL Vs. TRILOK AND COMPANY
July 17, 2007
STATE OF UTTARANCHAL Vs. PRAMOD MISHRA
May 3, 2007
STATE OF UTTARANCHAL Vs. S.S. LAMBA
July 10, 2007
STATE OF UTTARANCHAL AND ANOTHER Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL/ADDITIONAL DISTRICT JUDGEL FAST TRACK COURT-VII, DEHRADUN
April 16, 2007
STATE OF UTTARANCHAL AND ANR. Vs. DOKHAM TIBBAT FOUNDATION AND ANR.
November 7, 2007
STATE OF UTTARANCHAL AND ORS. Vs. BACHAN SINGH AND ANR.
July 5, 2007
STATE OF UTTARANCHAL THROUGH COLLECTOR AND FOOD PRESERVATION CENTER THROUGH ITS INCHARGE Vs. MR. K.M. AGARWAL S/O LATE SRI (LALA) MOHAN LAL S/O SRI S.P. KALRA
March 26, 2007
STATE, THROUGH COLLECTOR, TEHRI GARHWAL Vs. SMT. BACHU DEVI AND ORS.
May 31, 2007
SUB. KARAN AND SIX ORS. Vs. THE STATE AND ANR.
August 17, 2007
SUBHASH Vs. G.B. PANT UNIVERSITY AND ORS.
September 21, 2007
SUBHASH CHANDRA AND ANR. Vs. STATE OF UTTARANCHAL AND ORS.
May 3, 2007
SUBODH KUMAR TYAGI Vs. COMMANDANT (SENANI), 17TH BN
March 28, 2007
SUDESH KUMAR KAPOOR Vs. ANIL ANAND
April 27, 2007
SUDHIR BISHT Vs. STATE OF UTTARAKHAND
May 30, 2007
SUDHIR CHANDRA CHAUDHARY Vs. COMMISSIONER
November 26, 2007
SUGWASH MOVERS PVT LTD Vs. PREM SINGH BISHT
September 6, 2007
SULOCHANA DEVI (SMT.) AND OTHERS Vs. SMT. KAMLA NAUTIYAL
July 13, 2007
SUMAN TEWARI Vs. SAHDEVA PATHAK
September 28, 2007
SUMO STEELS PVT LTD Vs. COMMISSIONER OF TRADE TAX, UTTARANCHAL AND ANOTHER
October 8, 2007
SUNDAR SINGH Vs. DAULAT SINGH
December 5, 2007
SUNDARI DEVI Vs. RAJENDER SINGH
April 18, 2007
SUNIL DUTT RATHURI Vs. STATE
November 1, 2007
SUNIL SINGH Vs. VICE CHANCELLOR, G B PANT UNIVERSITY OF AGRICULTURE AND TECHNOLOGY
March 30, 2007
SUNITA AND OTHERS Vs. ILAM CHAND AND ANOTHER
July 2, 2007
SUNITA DEVI Vs. UNITED INDIA INSURANCE CO LTD
September 20, 2007
SURENDRA SINGH NEGI Vs. STATE OF U P
May 22, 2007
SURESH Vs. STATE
April 9, 2007
SURESH CHANDRA S/O SHRI MATHURA SINGH Vs. SHRI ANOOP SHARMA S/O SRI ANAND KUMAR SHARMA,
July 17, 2007
SWAMI HANS PRAKASH JI Vs. SWAMI SRI PRAKASH AND ORS.
August 3, 2007
T.D. PADALIA Vs. DISTRICT JUDGE, NAINITAL
May 25, 2007
T.H.D.C. EDUCATION MANAGEMENT BOARD THROUGH ITS SECRETARY, SRI VIJAY GOEL, T.H.D.C. LTD., EDUCATION MANAGEMENT BOARD Vs. SHRI MEHARBAN SINGH S/O LATE SRI TENTU SINGH
July 17, 2007
TANVEER MIAN Vs. STATE OF UTTARANCHAL
July 10, 2007
TARUN KUKREJA Vs. STATE OF UTTARANCHAL
September 18, 2007
TEJ RAM Vs. PRATAP SINGH
April 30, 2007
TEJBHAN LALA HOTURAM & ANR. Vs. ARYAVANPRASH ASHRAM, JWALAPUR & ORS.
August 13, 2007
THE COMMISSIONER, TRADE TAX Vs. S/S PACK WELL PRINT INDUSTRIES COOPERATIVE SOCIETY LIMITED
June 1, 2007
THE LAND ACQUISITION OFFICER (COLLECTOR), NAINITAL Vs. SMT. URMILA DEVI AND 2 ORS.
April 18, 2007
THE NATIONAL INSURANCE COMPANY Vs. COL. I.N. KHANNA AND ORS.
November 23, 2007
THE NATIONAL INSURANCE COMPANY LTD. THROUGH DIVISIONAL MANAGER Vs. ASGAN ALI S/O FAQUEERI AND SAJID AHMAD ALIAS RAYEES S/O KALLOO
November 2, 2007
THE NEW INDIA ASSURANCE CO. LTD. THROUGH ITS SENIOR DIVISION MANAGER Vs. SMT. GOVINDI DEVI W/O DURGA DATT,
October 11, 2007
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SURENDRA SINGH AND ORS.
February 27, 2007
THE NEW INDIA ASSURANCE COMPANY LTD. Vs. SOHAN SINGH,
October 9, 2007
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS DIVISIONAL MANAGER Vs. GAJRAN SINGH YADAV S/O LATE OM PRAKASH SINGH YADAV AND ORS.
September 10, 2007
THE NEW INDIA ASSURANCE COMPANY LTD. THROUGH ITS SENIOR DIVISIONAL MANAGER, DIVISIONAL OFFICE, NAINITAL ROAD, HALDWANI DISTRICT NAINITAL Vs. SUNIL BHOJ AND ANR.
July 25, 2007
THE ORIENTAL INSURANCE COMPANY LIMITED Vs. SHRI SANDEEP SINGH AND ANR.
April 12, 2007
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. SMT. KUNTI DEVI WIFE OF LATE MAGAN SINGH,
October 27, 2007
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. KM. RENU DAUGHTER OF LATE SRI GAJENDRA SINGH,
October 27, 2007
THE ORIENTAL INSURANCE COMPANY LIMITED THROUGH ITS DIVISIONAL MANAGER Vs. CHANDRA PRAKASH S/O LATE DAYA RAM AND AJIT SINGH S/O SHRI BAHADUR SINGH
September 25, 2007
THE STATE Vs. CHAMAN LAL S/O SRI NARAIN SINGH AND SMT. ROMA DEVI W/O CHAMAN LAL
June 5, 2007
THE STATE OF U.P. Vs. SRI MOTI SINGH AND ORS.
July 5, 2007
THE STATE OF U.P., NOW UTTARANCHAL, THROUGH COLLECTOR Vs. SMT. SHAKOORAN W/O SRI SHAUKAT ALI (DECEASED)
June 28, 2007
TILAK CHAND @ TILAK RAM Vs. MOKSHDHAM TRUST
March 19, 2007
TILAK NATH Vs. NAGARPALIKA PARISHAD THROUGH ITS EXECUTIVE OFFICER
May 25, 2007
TIRATH RAM SAHNI Vs. KRISHAN KUMAR SHARMA
August 22, 2007
TRILOK CHANDRA Vs. B.S.N.L.
August 24, 2007
TRIPTA SUNITA SINGH Vs. HABIL D. SINGH
August 10, 2007
U P AWAS & VIKAS PARISHAD Vs. GANESHI DUTT JOSHI (SINCE DECEASED)
December 18, 2007
U P JAL VIDYUT NIGAM LTD Vs. REGIONAL COUNCILIATION OFFICER ASSISTANT LABOUR COMMISSIONER DEHRADUN
February 12, 2007
U P STATE ROAD TRANSPORT CORPORATION Vs. JASBEER
August 10, 2007
U.P. AVAS EVAM VIKAS PARISHAD THROUGH ITS EXECUTIVE ENGINEER Vs. SRI M.L. VALI SON OF SRI GOPI NATH VALI AND ORS.
June 8, 2007
U.P. FOREST CORPORATION AND ORS. Vs. BHIM SINGH
May 7, 2007
U.P. JAL NIGAM Vs. SMT. SARYU DEVI AND ORS. AND GOVIND PRASAD MAMGAIN
February 26, 2007
U.P. JAL NIGAM AND SUPERINTENDING ENGINEER Vs. SMT. HARNAM KAUR W/O SARDAR HARBANSH SINGH MALIK
July 4, 2007
U.P. STATE ELECTRICITY BOARD Vs. CHATTAR SINGH NEGI
June 6, 2007
U.P. STATE ROAD TRANSPORT CORP. THROUGH ITS REGIONAL MANAGER TANAKPUR, PITHORAGARH Vs. PRAKASH MOHAN PANDEY
April 4, 2007
U.P. STATE ROAD TRANSPORT CORPORATION Vs. SHIV NATH SHARMA S/O SRI NATHNI SHARMA
May 21, 2007
U.P. STATE ROAD TRANSPORT CORPORATION THROUGH ITS REGIONAL MANAGER, TANAKPUR REGION Vs. SMT. LAXMI DEVI AND ORS.
September 7, 2007
UCHCHAP SINGH (D) THROUGH L.R. Vs. GOVIND SINGH (D) BY L.RS.
April 23, 2007
UMEDI RAM Vs. STATE OF U.P.
July 16, 2007
UMESH CHAND SRIVASTAVA Vs. HABIB AHMAD
August 17, 2007
UMESH CHANDRA GUPTA Vs. PRAMOD KUMAR PANDEY
November 1, 2007
UMRAO SINGH S/O SRI BHARAT SINGH AND ORS. Vs. GIRIDHARI PRASAD S/O SRI PARESHWAR PRASAD AND ORS.
May 4, 2007
UNION OF INDIA Vs. KISHAN SINGH
March 7, 2007
UNION OF INDIA Vs. GUPTA SANITARY STORES
August 8, 2007
UNION OF INDIA & ORS. Vs. VIJAY KAPIL
October 5, 2007
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER Vs. CITY BOARD THROUGH IT ADMINISTRATOR/EXECUTIVE OFFICER
July 13, 2007
UNION OF INDIA (UOI) THROUGH GENERAL MANAGER, NORTHERN RAILWAY Vs. SHRI AMARNATH SON OF SHRI NAND LAL
May 23, 2007
UNION OF INDIA, THROUGH GENERAL MANAGER, NORTHERN RAILWAY, BARODA HOUSE, NEW DELHI Vs. SRI RAJENDRA KUMAR GOEL S/O LALA KRISHNA LAL GOEL, R/O MULANA, DISTRICT AMBALA, HARYANA AND ANR.
May 11, 2007
UNITED INDIA INSURANCE CO LTD Vs. DIGAR SINGH
October 9, 2007
UNITED INDIA INSURANCE CO LTD Vs. SARASWATI DEVI CHAMOLI
April 19, 2007
UNITED INDIA INSURANCE CO LTD Vs. JOGENDRA SINGH
February 20, 2007
UNITED INDIA INSURANCE CO LTD Vs. KAMLA DEVI PHULARA
October 25, 2007
UNITED INDIA INSURANCE CO LTD Vs. PREM BISHI
February 27, 2007
UNITED INDIA INSURANCE CO LTD Vs. KAILASH CHANDRA PANDEY
April 9, 2007
UNITED INDIA INSURANCE CO. LTD Vs. SHER SINGH AND OTHERS
April 23, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. MOHD. HANEEF AND OTHERS
November 2, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. GAURI MALAKAR
March 26, 2007
UNITED INDIA INSURANCE CO. LTD. BRANCH OFFICE RAMPUR THROUGH ITS D.M. DIVISIONAL OFFICE, HALDWANI, NAINITAL Vs. PREMA PANDEY
February 22, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. MAYA ALIAS MAMTA ADHIKARI
March 12, 2007
UNITED INDIA INSURANCE COMPANY LIMITED Vs. R.T. PARASHAR
August 27, 2007
UNITED INDIA INSURANCE COMPANY LIMITED. Vs. SMT. RATAN KAUR AND ORS.
February 23, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. GANESH BAHADUR
July 20, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. MANPREET KAUR
March 22, 2007
UNITED INDIA INSURANCE COMPANY LTD. Vs. SMT. SEEMA RANI AND ORS.
November 21, 2007
UNITED INDIA INSURANCE COMPANY LTD. Vs. YUNUS KHAN AND OTHERS
September 13, 2007
UNITED INSURANCE COMPANY LIMITED Vs. DINESH PRASAD LAKHERA AND ORS.
August 1, 2007
UNITED INSURANCE COMPANY LTD Vs. NARENDRA SINGH
March 28, 2007
URBA DUTT Vs. ADDITIONAL DISTRICT JUDGE/FIRST FAST TRACK COURT AND ORS.
November 17, 2007
USHA RANI Vs. RAMESH CHANDRA AGARWAL AND OTHERS
April 25, 2007
UTTAR PRADESH JAL NIGAM THROUGH ITS MANAGING DIRECTOR AND ANOTHER Vs. WAJID SONS EXPORTS LTD. THROUGH ITS DIRECTOR
June 13, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. MASTER AKASH
March 22, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. SULBHA CHANDEL AND ORS.
August 2, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SMT. BALWANTI DEVI AND ORS.
February 26, 2007
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION THROUGH ITS GENERAL MANAGER, NAINITAL Vs. GURMEET SINGH AND ORS.
May 10, 2007
UTTARANCHAL IRON AND ISPAT LTD Vs. TRADE TAX TRIBUNAL, DEHRADUN BENCH
October 8, 2007
UTTARANCHAL PEY JAL NIGAM, THROUGH SUPERINTENDING ENGINEER, UTTARANCHAL PEY JAL NIGAM, CONSTRUCTION DIVISION, THROUGH ITS EXECUTIVE ENGINEER Vs. VERENDRA SINGH AND COMPANY, THROUGH ITS PARTNER, SRI TAKECHAND,
July 6, 2007
UTTARANCHAL STATE ROAD TRANSPORT CORPORATION Vs. MAHENDRA KUMAR
October 30, 2007
UTTARANCHAL TRANSPORT CORPON Vs. NIKITA GURUNG
December 26, 2007
UTTARANCHAL TRANSPORT CORPORATION Vs. SAVITA DIXIT
May 30, 2007
VED PRAKASH Vs. STATE OF UTTARANCHAL
October 9, 2007
VED PRAKASH Vs. JAGDISH RAI
May 22, 2007
VED PRAKASH BATHLA Vs. DISTRICT JUDGE, NAINITAL AND OTHERS
December 5, 2007
VIDYA NEGI Vs. DISTRICT JUDGE, PAURI GARHWAL
February 26, 2007
VIDYA VINODRAY MAKHECHA Vs. MANUBHAI R PATEL
June 22, 2007
VIJAI KUMAR TYAGI Vs. IST ADDITIONAL DISTRICT JUDGE
August 27, 2007
VIJAY KUMAR AND OTHERS Vs. LEELADHAR
May 16, 2007
VIJAY KUMAR GUPTA Vs. TARA SINGH
February 12, 2007
VIJENDRA KUMAR Vs. STATE OF UTTARANCHAL
December 12, 2007
VIJENDRA KUMAR GUPTA Vs. GULSHAN KUMAR
June 4, 2007
VIKRAM SINGH Vs. STATE
August 21, 2007
VILAYATI LAL S/O SRI HARNAM DAS AND SATPAL CHHABRA S/O LATE HARNAM DAS Vs. DHARMPAL S/O LATE HARNAM DAS AND ORS.
July 17, 2007
VINOD KUMAR ALIAS VINOD BUCHAR Vs. STATE OF UTTAR PRADESH
October 27, 2007
VIVEK SINGH Vs. STATE OF UTTARAKHAND
April 16, 2007
VRINDABAN GAUSHALA TRUST Vs. ADDITIONAL COMMISSIONER (ADMINISTRATION), GARHWAL REGION
September 25, 2007
YASHOMATI SHARMA Vs. RAHUL SHARMA
August 6, 2007
YASIN Vs. SARIF
August 16, 2007
YOGESH KUMAR Vs. AJAY LUTHRA
March 14, 2007
ZAHIR Vs. ADDITIONAL COLLECTOR
June 13, 2007