Home
Case Index
Title
Date
P. SURESH KUMAR Vs. STATE OF KERALA
January 11, 2007
A A ALI Vs. SUB INSPECTOR OF POLICE
February 6, 2007
A A CELINE ASSISTANT SOIL CHEMIST Vs. STATE OF KERALA
March 23, 2007
A A FRANCIS Vs. STATE OF KERALA
February 15, 2007
A B JOSHIDAS Vs. STATE OF KERALA
May 18, 2007
A BALACHANDRA PAI Vs. V INDIRA
March 13, 2007
A C ABBAS Vs. A M MOHAMMED SHAFI
March 21, 2007
A CHANDRAN Vs. STATE OF KERALA
February 1, 2007
A CHANDRASEKHARAN NAIR Vs. UNION OF INDIA
January 30, 2007
A E DAMODARAN Vs. SPECIAL GRADE EXECUTIVE OFFICER
October 17, 2007
A FIROZ Vs. STATE OF KERALA
February 19, 2007
A GOVINDAN Vs. K K GOVINDA RAJAN
May 24, 2007
A HARISH KUMAR Vs. PARAVOOR URBAN SERVICE CO OPERATIVE
January 24, 2007
A I THOMAS Vs. REGISTRAR OF COOPERATIVE SOCIETIES THIRUVANANTHAPURAM
July 17, 2007
A JAMALUDEEN KUNJU Vs. STATE OF KERALA
March 13, 2007
A K GOPALAN Vs. STATE OF KERALA
June 4, 2007
A K KUNJACHUMMA Vs. STATE OF KERALA
March 28, 2007
A K MARAKKAR Vs. STATE OF KERALA
January 3, 2007
A K SUSEELA Vs. INASU
August 20, 2007
A KABIR ALIAS AHMED KABIR Vs. STATE OF KERALA
January 5, 2007
A M ABDUL KHADER Vs. STATE OF KERALA
March 27, 2007
A M ABDUL MAJEED Vs. STATE OF KERALA
February 6, 2007
A M ILLYAS S O ABDUL KHADER SHIBINA Vs. R MADHAVAKURUP
March 19, 2007
A M MOIDEEN Vs. STATE OF KERALA
September 19, 2007
A M MOIDU Vs. STATE OF KERALA
March 23, 2007
A M PADMINI AMMA Vs. VIJAYALAKSHMI AMMA
October 24, 2007
A M PRABHAKARAN Vs. CHITHAPPA SULAIKABI
January 23, 2007
A M SATHAAR Vs. STATE OF KERALA
May 28, 2007
A M SHAJI RAWTHER Vs. STATE OF KERALA
March 29, 2007
A MARTIN PAPPY Vs. PHILOMINA MATHAYI
February 8, 2007
A MUHAMMED RASHEED Vs. MUNICIPAL SECRETARY
February 14, 2007
A N BHAT Vs. ANUGRAHA CHARITABLE TRUST
March 12, 2007
A N CHANDRASENAN Vs. STATE OF KERALA
March 22, 2007
A N PONNAPPAN Vs. KERALA FINANCIAL CORPORATION
May 25, 2007
A NAVAS Vs. STATE OF KERALA
March 16, 2007
A P ABDUL GAFOOR Vs. STATE OF KERALA
February 2, 2007
A P IBRAHIM Vs. DISTRICT LABOUR OFFICER
January 9, 2007
A P MOHAMMED Vs. MALAPPURAM DISTRICT CO OPERATIVE
February 5, 2007
A P VARGHESE Vs. KERALA STATE CO OPERATIVE BANK LTD
December 12, 2007
A R GOPAKUMAR ALIAS BIJU Vs. SAJIMON PRABHAKARAN NAIR
March 30, 2007
A RAMESHKUMAR Vs. KARVY STOCK BROKING LTD
March 13, 2007
A S BABU Vs. PRINCIPAL SECRETARY
January 4, 2007
A S PARVATHY KRISHNAN Vs. JOSEPH ALIAS JOSE
October 5, 2007
A S THRIVIKRAMAN NAMBOOTHIRI Vs. SECRETARY COCHIN DEVASWOM BOARD
December 10, 2007
A SAINULABDEEN Vs. STATE OF KERALA
February 5, 2007
A SHAIJU Vs. SECRETARY SOORANADU NORTH GRAMA PANC
January 10, 2007
A SHAJAHAN Vs. STATE OF KERALA
February 12, 2007
A SIVAPRASAD Vs. K P S C
November 1, 2007
A T GEORGE Vs. P SARALAKUMARI
September 13, 2007
A THAHA KOYA Vs. STATE OF KERALA
February 19, 2007
A THAMPI RAJ Vs. RAMACHANDRAN
April 13, 2007
A V ABDURAHIMAN MUSALIYAR Vs. STATE OF KERALA
March 28, 2007
A V KUNHI RAMAN Vs. STATE OF KERALA
March 28, 2007
A. BAIJU, SHAJU BAKERY Vs. STATE OF KERALA
October 22, 2007
A. C. ANWAR Vs. STATE OF KERALA
October 23, 2007
A. FRANCIS Vs. STATE OF KERALA
May 23, 2007
A. KUNJAMMA Vs. STATE OF KERALA
January 17, 2007
A. MUJEEB S/O. ABDUL KARIM Vs. STATE OF KERALA AND JIFRY JALEEL S/O. P.M. JALEEL
July 25, 2007
A. MURUGAPPASWAMY Vs. THE REGIONAL TRANSPORT AUTHORITY,
November 20, 2007
A. SASIDHARAN Vs. STATE OF KERALA
November 5, 2007
A.C. HARIDAS Vs. THE TAHSILDAR, THE VILLAGE OFFICER AND THE DEPUTY TAHSILDAR (BUILDING TAX)
June 4, 2007
A.P. VIJAYAPPAN, EXCISE GUARD AND V.T. PETER, EXCISE GUARD, EXCISE Vs. EXCISE COMMISSIONER AND ORS.
February 28, 2007
A.REKHARANI Vs. K.C.PRABHU
April 7, 2007
A.T. ESSAKUNHI, PWD CONTRACTOR Vs. THE STATE OF KERALA
July 2, 2007
A.T. GAFOOR S/O. MOHAMMED Vs. P.B. SIVADAS S/O. BALAKRISHNA MENON AND STATE OF KERALA
March 1, 2007
ABBAS ALI Vs. STATION HOUSE OFFICER
March 20, 2007
ABDUAL HAKKIM ALIAS BABU Vs. SHAMSUDEEN
January 11, 2007
ABDUL AZEEZ Vs. STATE OF KERALA
February 15, 2007
ABDUL AZEEZ ALIAS HASHIM BAVA Vs. STATE OF KERALA
January 15, 2007
ABDUL AZEEZ N Vs. V J JOSEPH
February 19, 2007
ABDUL AZEEZ P M Vs. STATE OF KERALA
February 6, 2007
ABDUL GAFOOR Vs. STATE OF KERALA
March 22, 2007
ABDUL GANI FAIZAL MANZIL Vs. STATE OF KERALA
January 5, 2007
ABDUL HAMEED Vs. STATE OF KERALA
March 12, 2007
ABDUL JABHAR Vs. STATE OF KERALA
February 21, 2007
ABDUL KALAM AZAD Vs. STATE OF KERALA
February 1, 2007
ABDUL KAREEM Vs. STATE OF KERALA
May 29, 2007
ABDUL KAREEM Vs. STATION HOUSE OFFICER
April 27, 2007
ABDUL KAREEM Vs. STATE OF KERALA
January 10, 2007
ABDUL KAREEM Vs. SUPERINTENDENT OF POLICE
February 21, 2007
ABDUL LATHEEF Vs. THANKAMMA MICHAEL
July 19, 2007
ABDUL MAJEED Vs. S I OF POLICE
April 27, 2007
ABDUL MAJEED Vs. STATE OF KERALA
March 21, 2007
ABDUL MAJEED Vs. STATE OF KERALA
January 4, 2007
ABDUL MAJEED Vs. STATE OF KERALA
February 15, 2007
ABDUL MAJEED Vs. STATE OF KERALA
March 13, 2007
ABDUL MUJEEB Vs. STATE OF KERALA
June 1, 2007
ABDUL MUTHALIB S/O. MUHAMMED Vs. ABEY JOSEPH S/O. K.A. JOSEPH,
February 15, 2007
ABDUL NASAR Vs. STATION HOUSE OFFICER
March 23, 2007
ABDUL NASAR KUNHAVA Vs. STATE OF KERALA
April 9, 2007
ABDUL NASIR MUNDAMPARA Vs. STATE OF KERALA
January 12, 2007
ABDUL NASIR MUNDAMPRA Vs. STATE OF KERALA
January 15, 2007
ABDUL NAZAR MUHAMMED Vs. STATE OF KERALA
March 27, 2007
ABDUL NAZER Vs. ABDUL RAHIMAN
May 31, 2007
ABDUL RAHIM Vs. STATE OF KERALA
February 2, 2007
ABDUL RAHIM Vs. S I OF POLICE
May 23, 2007
ABDUL RAHIMAN Vs. STATE OF KERALA
May 18, 2007
ABDUL RAHIMAN Vs. RABIA
May 29, 2007
ABDUL RAHIMAN Vs. STATE OF KERALA
May 2, 2007
ABDUL RAHIMAN Vs. STATE OF KERALA
February 21, 2007
ABDUL RAHIMAN MOHAMMADKUNJI Vs. STATE OF KERALA
February 5, 2007
ABDUL RAHIMAN T Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 10, 2007
ABDUL RAHMAN MUHAMMED Vs. STATE OF KERALA
March 29, 2007
ABDUL RAHSEED Vs. STATE OF KERALA
January 2, 2007
ABDUL RASHEED Vs. STATE OF KERALA
April 13, 2007
ABDUL RASHEED Vs. THE SUB INSPECTOR OF POLICE,
January 30, 2007
ABDUL RASHEED E M Vs. STATE OF KERALA
January 4, 2007
ABDUL RASHEED MUHAMMED Vs. ERNAD PRIMARY CO OPERATIVE
February 2, 2007
ABDUL RASHEED NANIPPA HAJI Vs. STATE OF KERALA
April 9, 2007
ABDUL RAZAK KIDAR MUHAMMED Vs. CIRCLE INSPECTOR OF POLICE
February 2, 2007
ABDUL RAZAK P KUNHALAN Vs. STATE OF KERALA
March 23, 2007
ABDUL REHIM Vs. STATE OF KERALA
May 24, 2007
ABDUL SAKIR Vs. STATE OF KERALA
February 21, 2007
ABDUL SALAM Vs. STATE OF KERALA
February 12, 2007
ABDUL SALAM Vs. STATE OF KERALA
May 29, 2007
ABDUL SALAM Vs. STATE OF KERALA
April 10, 2007
ABDUL SALAM MOHAMMED Vs. STATE OF KERALA
March 23, 2007
ABDUL SAMAD Vs. STATE OF KERALA
May 29, 2007
ABDUL SAMAD Vs. STATE OF KERALA
September 17, 2007
ABDUL SAMAD U C Vs. SUB INSPECTOR OF POLICE
February 2, 2007
ABDUL SATHAR Vs. STATE OF KERALA
May 31, 2007
ABDUL SATHAR Vs. NODAL OFFICER ANTI PIRACY CELL KERALA CRIME BRANCH OFFICER
May 29, 2007
ABDUL SHUKKOOR K V Vs. STATE OF KERALA
February 14, 2007
ABDUL VAHID Vs. DEPUTY TAHSILDAR
July 5, 2007
ABDULKAREEM KUNHABDULLA Vs. STATE OF KERALA
March 13, 2007
ABDULLA Vs. KERALA TRANSPORT DEVELOPMENT
January 25, 2007
ABDULLA HUSSAN KUTTY Vs. STATE OF KERALA
February 6, 2007
ABDULLA KUNHAMMED HAJI Vs. K M ABDUL SALIM
March 23, 2007
ABDULLA KUNHI ALIAS KUNHABDULLA Vs. STATE OF KERALA
May 23, 2007
ABDULLA METHAL Vs. STATE OF KERALA
February 5, 2007
ABDULSATHAR Vs. JISSA
May 30, 2007
ABDURAHIMAN K Vs. STATE OF KERALA
February 19, 2007
ABDUSAMED MUHAMMEDAJI Vs. STATE OF KERALA
April 4, 2007
ABHILASH P G ALIAS UNNI Vs. STATE OF KERALA
January 17, 2007
ABID ALI MOHAMMED MANU Vs. SUB INSPECTOR OF POLICE
March 13, 2007
ABOOBACKER Vs. STATE OF KERALA
February 15, 2007
ABOOBACKER Vs. STATE OF KERALA
February 21, 2007
ABOOBACKER KANNITHODI Vs. STATE OF KERALA
April 4, 2007
ABOOBACKER T K Vs. STATE OF KERALA
January 23, 2007
ABOOBAKER ANJILLATH Vs. STATE OF KERALA
March 1, 2007
ABRAHAM Vs. A J JOHNSON
April 13, 2007
ABRAHAM JOSEPH Vs. STATE OF KERALA
March 30, 2007
ABRAHAM ROY KALLIVAYALIL Vs. STATE OF KERALA,
October 30, 2007
ACHAMMA MATHEW Vs. STATE OF KERALA
February 5, 2007
ACHANKUNJU Vs. STATE OF KERALA
February 15, 2007
ACHUTHA RAJ NARAYANAN RAJ Vs. STATE OF KERALA
March 12, 2007
ACHUTHAN PILLAI Vs. SUB INSPECTOR OF POLICE
April 23, 2007
ADARSH B Vs. STATE OF KERALA
March 30, 2007
ADARSHA VIDYANIDHI TRUST Vs. COMMISSIONER OF INCOME TAX
January 16, 2007
ADDITIONAL CHIEF SECRETARY Vs. SASIKUMAR
September 18, 2007
ADDL CHIEF SECY GOVERNMENT OF KERALA Vs. R S SASIKUMAR
September 18, 2007
ADVANCED AUTO FUEL INDIA PRIVATE LTD Vs. STATE OF KERALA
February 15, 2007
AFSAL T P Vs. STATE OF KERALA
March 21, 2007
AGNES Vs. ROSILY
January 22, 2007
AHAMMAD Vs. CORPORATE MANAGEMENT FOR MES COLLEGES AND UNIVERSITY OF CALICUT
June 28, 2007
AHAMMED Vs. LAILA ASSAINAR
March 27, 2007
AHAMMED KUTTY Vs. STATE OF KERALA
January 11, 2007
AHAMMEDUL KABEER ALIAS KABEER Vs. STATE OF KERALA
March 15, 2007
AIR LINK INDIA LTD Vs. STATE OF KERALA
January 4, 2007
AIR LINK INDIA LTD Vs. STATE OF KERALA
March 20, 2007
AITHA Vs. STATE OF KERALA
May 31, 2007
AJANTHA ELECTRICALS Vs. AIRPORT AUTHORITY OF INDIA
January 4, 2007
AJAYA KUMAR Vs. STATE OF KERALA
May 28, 2007
AJAYADEV D Vs. STATE OF KERALA
May 31, 2007
AJAYAKUMAR Vs. STATE OF KERALA
May 23, 2007
AJAYAKUMAR T. Vs. UNION OF INDIA
March 2, 2007
AJAYAN Vs. STATE OF KERALA
May 23, 2007
AJAYAN JANARDANAN Vs. STATE OF KERALA
February 7, 2007
AJEESH KUMAR Vs. STATE OF KERALA
May 18, 2007
AJEESH KUMAR Vs. STATE OF KERALA
March 29, 2007
AJI ALIAS KUNJAN VELAYUDAN Vs. CIRCLE INSPECTOR OF POLICE
March 26, 2007
AJI KUMAR NALAN Vs. STATE OF KERALA
March 13, 2007
AJI KURIAKOSE Vs. STATE OF KERALA
January 15, 2007
AJI POTHEN Vs. STATE OF KERALA
May 2, 2007
AJITH GOPINATH Vs. STATE OF KERALA
May 31, 2007
AJITH KUMAR Vs. DEBTS RECOVERY TRIBUNAL
August 20, 2007
AJITH S NAIR Vs. STATE OF KERALA
February 19, 2007
AJITHA Vs. STATE OF KERALA
February 12, 2007
AJITHKUMAR ALIAS AJI Vs. STATE OF KERALA
January 30, 2007
AJU VIJAYAMOHAN PILLAI Vs. STATE OF KERALA
March 27, 2007
AL MARWA TRADERS Vs. ASST COMMISSIONER OF IMPORTS
January 4, 2007
ALANKUNNUMMAL VINOD KUMAR Vs. STATE OF KERALA
March 12, 2007
ALAPPUZHA ANANTHA NARAYANAPURAM Vs. TAHSILDAR AND THE STATE OF KERALA
August 1, 2007
ALAVI Vs. STATE OF KERALA
October 10, 2007
ALBERT MENDEZ Vs. REMA CHANDRAN
April 13, 2007
ALEX Vs. STATE OF KERALA
February 20, 2007
ALEX C JOSEPH Vs. UNION OF INDIA
March 8, 2007
ALEX GEORGE Vs. STATE OF KERALA
January 9, 2007
ALEX K JOHN Vs. JACOB JOSEPH
April 9, 2007
ALEX VARGHESE Vs. CHIEF PASSPORT OFFICER
May 29, 2007
ALEXANDER THOMAS Vs. STATE OF KERALA
March 29, 2007
ALEXANDER THOMAS Vs. STATE OF KERALA
May 18, 2007
ALEXANDER VARGHESE Vs. STATE OF KERALA
April 11, 2007
ALEY P. JOHN W/O. JOSEPH Vs. VALSAMMA SAMUEL, TEACHER,
January 15, 2007
ALEYAMMA PAPPACHAN Vs. DISTRICT COLLECTOR
May 29, 2007
ALEYAMMA SEBASTIAN Vs. ASSISTANT EDUCATIONAL OFFICER
February 15, 2007
ALEYAMMA VARGHESE Vs. STATE OF KERALA
July 6, 2007
ALI Vs. STATE OF KERALA
May 28, 2007
ALI ALIAS KUNJUMON Vs. STATE OF KERALA
February 12, 2007
ALI ALIAS KUNJUMON MOHAMMEDKUTTY Vs. STATE OF KERALA
April 4, 2007
ALI HAJI Vs. STATE OF KERALA
September 18, 2007
ALIKUNJI Vs. STATE OF KERALA
February 2, 2007
ALL KERALA BUS OPERATORS ORGANISATION Vs. INSURANCE REGULATORY AND DEVLOPMENT AUTHORITY
March 26, 2007
ALL KERALA GODL AND SILVER Vs. DISTRICT SUPERINTENDENT OF POLICE
February 13, 2007
ALUKKAS JEWELLERY Vs. SUPERINTENDENT OF POLICE
February 20, 2007
ALWAYE FERILIZER INDUSTRIES (P) LTD. Vs. ASSISTANT REGISTRAR OF COMPANIES
February 28, 2007
AMANA JEWELLERS Vs. COMMERCIAL TAX OFFICER COMMERCIAL TAX DEPARTMENT
September 19, 2007
AMBALLOOR JANATHA SERVICE CO OPERATIVE Vs. P N DAMODARAN
January 16, 2007
AMBIKA Vs. STATE OF KERALA
January 3, 2007
AMBILY ALIAS RADHIKA Vs. STATE OF KERALA
January 11, 2007
AMBOORI VANITHA HANDLOOM WEAVERS Vs. GENERAL MANAGER
February 19, 2007
AMBUJAKSHY AMMA G Vs. STATE OF KERALA
August 17, 2007
AMEER K P Vs. STATE OF KERALA
January 24, 2007
AMMINI K S Vs. THANKAPPAN
February 6, 2007
AMMUKUTTY AMMA Vs. SIVASANKARAN
December 5, 2007
AMRUTH THOMAS ALIAS JOJAN Vs. S I OF POLICE KOCHI KASBA
February 27, 2007
ANAND S Vs. STATE OF KERALA
March 23, 2007
ANANDAN Vs. STATE OF KERALA
June 5, 2007
ANAS Vs. K V SURESH VELAYUDHAN
February 12, 2007
ANEESH Vs. SUB INSPECTOR OF POLICE
February 13, 2007
ANEESH Vs. SUB INSPECTOR OF POLICE
April 13, 2007
ANEESH Vs. S I OF POLICE
February 5, 2007
ANEESH Vs. STATE OF KERALA
March 15, 2007
ANEESH HARIDAS Vs. UNIVERSITY OF KERALA TRIVANDRUM
February 15, 2007
ANEESH KUMAR Vs. STATE OF KERALA
February 7, 2007
ANEESH KUMAR Vs. STATE OF KERALA
May 23, 2007
ANI Vs. STATE OF KERALA
May 29, 2007
ANIL ACHUTHAN Vs. STATE OF KERALA
January 10, 2007
ANIL KUMAR Vs. RANGE INSPECTOR
February 12, 2007
ANIL KUMAR GANGADHARAN Vs. STATE OF KERALA
January 9, 2007
ANIL KUMAR MADHAAN ALIAS THAYAMBATTLY Vs. STATE OF KERALA
March 23, 2007
ANIL KUMAR S I Vs. ARAVIND D
February 1, 2007
ANIL KUMAR V & ANR. Vs. THE KERALA STATE ELECTION COMMISSION & ORS.
March 25, 2007
ANIL RAVINDRAN Vs. A. RAMA PAI
June 5, 2007
ANIL S SOMASUNDARAN Vs. STATE OF KERALA
April 10, 2007
ANIL SUSEEL Vs. STATE OF KERALA
February 13, 2007
ANILKUMAR Vs. STATE OF KERALA
January 4, 2007
ANILKUMAR Vs. STATE OF KERALA
April 1, 2007
ANILKUMAR Vs. SUB INSPECTOR OF POLICE
February 1, 2007
ANILKUMAR Vs. STATE OF KERALA
February 12, 2007
ANILKUMAR ALIAS KANNAN Vs. STATE OF KERALA
January 2, 2007
ANILKUMAR ALIAS KILLIYACHAN Vs. STATE OF KERALA
February 21, 2007
ANILKUMAR ALIAS THONDAKUZHI ANI Vs. STATE OF KERALA
April 27, 2007
ANILKUMAR ALIAS TRACTOR Vs. STATE OF KERALA
February 5, 2007
ANILKUMAR K V Vs. KERALA STATE ELECTRONICS DEVELOPMENT CORPORATION
July 24, 2007
ANILKUMAR KRISHNAN NADAR Vs. EXCISE INSPECTOR
March 29, 2007
ANILKUMAR MUTHUKRISHNAN Vs. STATE OF KERALA
February 6, 2007
ANILKUMAR PRABHAKARAN Vs. SUB INSPECTOR OF POLICE
March 28, 2007
ANILKUMAR SOMAN NAIR Vs. M HARIDASAN HARIDASAPURAM
March 29, 2007
ANISH B P Vs. DIRECTOR GENERAL OF POLICE
March 22, 2007
ANIT JOSEPH Vs. N RAMACHANDRAN
March 22, 2007
ANITHA Vs. NADATHARA FARMERS
February 2, 2007
ANITHA S Vs. STATE OF KERALA
July 17, 2007
ANITHA SHAJU Vs. STATE OF KERALA
January 10, 2007
ANITHA UPADHYAY Vs. MALABAR CHIT FUNDS PVT LTD
March 13, 2007
ANIYAN ALIAS RAJAN Vs. SUB INSPECTOR OF POLICE
January 12, 2007
ANIYANKUNJU Vs. STATE OF KERALA
May 30, 2007
ANJALY BABU Vs. STATE OF KERALA
November 29, 2007
ANJANA ISSAC Vs. DIRECTOR OF INSURANCE MEDICAL
January 4, 2007
ANJANEYA ENTERPRISES AND P.V. SURESHKUMAR Vs. STATE OF KERALA AND SREE SAKTHI PAPER MILLS LTD.
November 14, 2007
ANNA TRADE LINKS Vs. INTELLIGENCE INSPECTOR
February 12, 2007
ANNAMMA VARGHESE Vs. SECRETARY REGIONAL TRANSPORT
January 4, 2007
ANNIE THOMAS VARGHESE Vs. ABEY T ALEX
January 25, 2007
ANNIE VARGHESE Vs. STATE OF KERALA
June 19, 2007
ANOOP KUMARAN Vs. S I OF POLICE
January 10, 2007
ANOOP MAMBILAVIL VEEDU Vs. STATE OF KERALA
February 21, 2007
ANOOP S KUMAR Vs. E J JAMES
January 15, 2007
ANOOPKUMAR P P Vs. STATE OF KERALA
January 10, 2007
ANSAL BUILDWELL LIMITED Vs. TAHSILDAR
June 4, 2007
ANSAR R Vs. STATE OF KERALA
March 1, 2007
ANSARI ALIAS ATHU KABEER KUTTY Vs. STATE OF KERALA
January 3, 2007
ANSARI ARIFA Vs. STATE OF KERALA
April 11, 2007
ANTHOLIMMAL KUNHIRAMAN Vs. KANDOTH MOHANAN
May 30, 2007
ANTHRAI S/O. AHAMMED Vs. THE STATE OF KERALA
August 24, 2007
ANTONY Vs. U O I
June 4, 2007
ANTONY Vs. KESAVAN
January 4, 2007
ANTONY J Vs. STATE OF KERALA
January 4, 2007
ANTONY J Vs. STATE OF KERALA
February 13, 2007
ANTONY JOSE PANJIKKARAN Vs. STATE OF KERALA
April 4, 2007
ANTONY JOSEPH Vs. STATE OF KERALA
May 31, 2007
ANTONY PRAVEEN Vs. STATE OF KERALA
January 10, 2007
ANUGRASHA BUILDERS Vs. SECY PALAKKAD DEVEP
January 10, 2007
ANVAR E M Vs. STATE OF KERALA
April 13, 2007
ANWAR K T KOTTININGALTHODY HOUSE Vs. MAHATMA GANDHI UNIVERISTY
March 19, 2007
ANZARI Vs. PRASAD MATHEW
April 27, 2007
ARAMKOTTAKKAL PRABHAKARAN NAIR Vs. EDOTHKANDY C BHAYISWAMI
February 1, 2007
ARAVINDAKSHA MENON, C. AND ORS. Vs. RAGHAVA METION
May 24, 2007
ARAVINDAKSHAN Vs. VISALAKSHI
May 29, 2007
ARAVINDAKSHAN NAIR Vs. ESSEN BANKERS
July 19, 2007
ARAVINDAN SUKUMARA PILLAI Vs. STATE OF KERALA
February 15, 2007
ARAVINDHAKSHAN Vs. STATE OF KERALA
March 30, 2007
ARFATH BEGUM Vs. M I SHAJI
January 3, 2007
ARGUS INTERNATIONAL Vs. ASSISTANT COMMISSIONER ASSESSMENT
December 14, 2007
ARIMBRA BALAN Vs. SUB INSPECTOR OF POLICE
February 2, 2007
ARIMBRA BALAN KUNHAN Vs. SUB INSPECTOR OF POLICE
February 9, 2007
ARIMBRA KRISHNAN CHANJU Vs. STATE OF KERALA
January 5, 2007
ARINGATH KELAN S/O. KUNHAPPA Vs. STATE OF KERALA AND ORS.
December 3, 2007
ARIYAN Vs. STATE OF KERALA
March 29, 2007
ARIYERI PUTHEN PURAYIL KALLYANI Vs. S H O
March 19, 2007
ARJUNAN Vs. STATE OF KERALA
May 18, 2007
ARUL DHANA RAJ Vs. STATE OF KERALA
May 18, 2007
ARUL V NAIR Vs. STATE OF KERALA
October 22, 2007
ARUMUGHAM Vs. STATE OF KERALA
May 18, 2007
ARUN Vs. STATE OF KERALA
January 17, 2007
ARUN RAJ ALIAS SHAJI KOCHU NARAYANAN Vs. STATE OF KERALA
January 10, 2007
ARUN RAJ SITHARA VEEDU Vs. STATE OF KERALA
February 5, 2007
ARUN SHAH A K Vs. STATE OF KERALA
March 12, 2007
ARUN TS Vs. STATE OF KERALA
February 1, 2007
ARUNKUMAR A H Vs. A B SIYAD
March 30, 2007
ARUNKUMAR SINHA Vs. STATE OF KERALA
February 15, 2007
ARYA ANDARJANAM Vs. STATE OF KERALA
February 7, 2007
ASHAKESAN PARAMESWARAN Vs. STATE OF KERALA
March 23, 2007
ASHALATHA Vs. STATE OF KERALA
August 22, 2007
ASHARUF ALIAS MUHAMMED ASHARUF Vs. STATE OF KERALA
March 26, 2007
ASHKAR SALEEM Vs. STATION HOUSE OFFICER
February 1, 2007
ASHOK KUMAR GANGADHARAN NAIR Vs. STATE OF KERALA
January 22, 2007
ASHOKAN P Vs. PUSHPAVALLY T
January 9, 2007
ASHRAF AMBALAKANDY Vs. SUB INSPECTOR OF POLICE
February 19, 2007
ASHRAF KUNHABDULLA Vs. STATE OF KERALA
January 24, 2007
ASIANET SATELLITE COMMUNICATIONS P LTD Vs. ADDITIONAL SALES TAX OFFICER I
July 12, 2007
ASLAM ISMAYIL HAJI Vs. STATE OF KERALA
February 6, 2007
ASOK KUMAR Vs. COHIN DEVASWOM BOARD
January 5, 2007
ASOKAN C V Vs. STATE OF KERALA
April 12, 2007
ASOKAN MUTHUSWAMI Vs. STATE OF KERALA
February 2, 2007
ASSAINAR SAITHUKUTTY Vs. STATE OF KERALA
February 15, 2007
ASSISTANT COMMISSIONER OF INCOME TAX Vs. J C AUGUSTINE
June 14, 2007
ASSISTANT EXCISE COMMISSIONER Vs. K M RAMACHANDRAN
January 23, 2007
ASSISTANT EXCISE COMMISSIONER Vs. K V VIJAYAN
January 9, 2007
ASSISTANT EXCISE COMMISSIONER Vs. C M RAVI
January 4, 2007
ASST EXCISE COMMMISSIONER Vs. B M MOHRA
January 1, 2007
ASWIN M PILLAI Vs. STATE OF KERALA; TAHSILDAR (REVENUE RECOVERY) AND B SREEKALA
June 26, 2007
AUGUSTHY MATHAI Vs. UNION OF INDIA
August 3, 2007
AUGUSTINE KURUVILLA Vs. STATE OF KERALA
July 24, 2007
AUTUMN WOOD RESORTS Vs. STATE OF KERALA
June 1, 2007
AVARAKUTTY Vs. STATE OF KERALA
May 29, 2007
AVINASH THAMPAN Vs. STATE OF KERALA
April 13, 2007
AYILLATH SREEDHARAN NAMBIAR Vs. STATE OF KERALA
August 21, 2007
AYNA SILKS Vs. REGIONAL DIRECTOR E S I CORPORATION
March 22, 2007
AYYAPPAN Vs. STATE OF KERALA
January 16, 2007
AYYAPPAN Vs. STATE OF KERALA
April 9, 2007
AYYAPPAN VELAYUDHAN Vs. DAMODHARAN KUPPANDI
January 22, 2007
AZHAKESAN Vs. ELAMPALLOOR GRAMA PANCHAYATH
March 16, 2007
B A FASLUL RAHIMAN Vs. STATE OF KERALA
February 9, 2007
B AJAYAKHOSH Vs. K K SAHADEVAN
February 14, 2007
B GOPALAKRISHNAN KARTHA Vs. STATE OF KERALA
April 12, 2007
B JAYAN BABU Vs. STATE OF KERALA
January 3, 2007
B K CHANDUNNI Vs. ANIL BABU
March 14, 2007
B KRISHNA KUMAR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
May 29, 2007
B MUHAMMED ALI Vs. STATE OF KERALA
January 8, 2007
B PRASANNAKUMAR Vs. SUB INSPECTOR OF POLICE
February 13, 2007
B RADHAKRISHNAN NAIR Vs. STATE OF KERALA
March 29, 2007
B RADHAMONY Vs. STATE OF KERALA
September 4, 2007
B RAGHU Vs. STATE OF KERALA
March 28, 2007
B RAJAN ALIAS PUSHAPARAJAN Vs. STATE OF KERALA
February 7, 2007
B S DINESH Vs. SUB INSPECTOR OF POLICE
May 29, 2007
B S N L Vs. ASST COMMISSIONER
May 29, 2007
B SADANANDAN Vs. JOINT REGISTRAR OF CO OP SOCIETIES
January 4, 2007
B SARALA Vs. UNION OF INDIA
January 9, 2007
B SHAJI Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
February 13, 2007
B SOMACHUDAN Vs. STATE OF KERALA
March 30, 2007
B VASUDEVAN Vs. STATE OF KERALA
January 30, 2007
B VIJAYAKUMAR Vs. SECRETARY OFFICE
March 28, 2007
B. ABDULLA Vs. STATION HOUSE OFFICER
October 9, 2007
B. RAVINDRAN NAIR Vs. STATE OF KERALA, THE PARAVUR MUNICIPALITY,
March 12, 2007
B.K. KRISHNAN AND ANR. Vs. SUPDT. OF POLICE AND ORS.
May 2, 2007
B.P. SREEDHARAN, RETIRED SPECIAL GRADE Vs. STATE OF KERALA AND ORS.
February 14, 2007
B.S.K. ASSOCIATES Vs. STATE OF KERALA
November 1, 2007
B.W. JYOTHIKUMAR S/O. LATE WILSON Vs. DY. S.P.
July 23, 2007
BABU Vs. STATE OF KERALA
March 21, 2007
BABU Vs. STATE OF KERALA
May 18, 2007
BABU Vs. MUHAMMED HAJI
February 15, 2007
BABU ALIAS KUTTAN Vs. STATE OF KERALA
January 10, 2007
BABU ALIAS STRONG Vs. STATE OF KERALA
February 2, 2007
BABU ALIAS T S PAULOSE Vs. STATE OF KERALA
January 10, 2007
BABU ALIAS THARAM BABU Vs. STATE OF KERALA
March 15, 2007
BABU ANDREWS Vs. THALASSERY TALUK RUBBER
December 3, 2007
BABU ARJUNAN Vs. STATE OF KERALA
March 23, 2007
BABU C GEORGE Vs. STATE OF KERALA
June 4, 2007
BABU CHAMUNNY Vs. STATE OF KERALA
February 6, 2007
BABU COMMEN Vs. COMMISSIONER OF COMMERCIAL TAXES
August 16, 2007
BABU KARUNAKARAN Vs. STATE OF KERALA
March 22, 2007
BABU KUMAR Vs. STATE OF KERALA
January 9, 2007
BABU MADHAVASWAMI NADAR Vs. STATE OF KERALA
January 4, 2007
BABU MATHEW Vs. K M THOMAS
January 9, 2007
BABU NARAYANAN Vs. STATE OF KERALA
January 3, 2007
BABU RAJ BHAVANAM PENGAI MURI Vs. STATE OF KERALA
March 15, 2007
BABU SUKU Vs. STATE OF KERALA
March 29, 2007
BABU THANKAPPAN Vs. STATE OF KERALA
February 12, 2007
BABU THOMAS Vs. STATE OF KERALA
March 23, 2007
BABUKUTTAN Vs. STATE OF KERALA
February 21, 2007
BABURAJ Vs. STATE OF KERALA
April 12, 2007
BABUTTY ALIAS RAJEEVAN Vs. EXCISE INSPECTOR
March 13, 2007
BABY Vs. SEBASTIAN
July 26, 2007
BABY ABDREWS Vs. THALASSERY TALUKA RUBBER AND AGRICULTURAL MARKETING CO OPERATIVE SOCIETY LTD
December 3, 2007
BABY ABRAHAM JOHN Vs. STATE OF KERALA
March 15, 2007
BABY ALIAS RAMAKRISHNAN Vs. STATE OF KERALA
May 24, 2007
BABY BETHEL HOME Vs. DISTRICT MAGISTRATE
January 2, 2007
BABY GEORGE Vs. STATE OF KERALA
February 6, 2007
BABY JOSEPH Vs. STATE OF KERALA
February 1, 2007
BABY NADAR S/O. VARGHESE NADAR Vs. THE STATE OF KERALA
January 16, 2007
BABY THOMAS Vs. T T PAUL
August 8, 2007
BADHARUDHEEN Vs. STATE OF KERALA
March 29, 2007
BAIJU ALPHONS Vs. STATE OF KERALA
April 9, 2007
BAIJU K K Vs. STATE OF KERALA
January 3, 2007
BALACHANDRAN Vs. STATE OF KERALA
February 2, 2007
BALACHANDRAN Vs. STATE OF KERALA
February 21, 2007
BALACHANDRAN Vs. SUB INSPECTOR OF POLICE
February 23, 2007
BALACHANDRAN Vs. PARAMESWARAN NAIR
February 27, 2007
BALACHANDRAN NAIR. P., Vs. UNIVERSITY OF KERALA AND CONTROLLER OF EXAMINATIONS
July 10, 2007
BALAKRISHNA PILLAI Vs. ADDITIONAL DISTRICT MAGISTRATE ALAPPUZHA
October 10, 2007
BALAKRISHNAN Vs. STATE OF KERALA
February 13, 2007
BALAKRISHNAN Vs. STATE OF KERALA
April 12, 2007
BALAKRISHNAN NEELAKANTAN Vs. CHERANALLOOR GRAMA PANCHAYATH
February 20, 2007
BALASUBRAMANYAN Vs. STATE OF KERALA
April 9, 2007
BARBARA Vs. AUGUSTINE
May 29, 2007
BARRINGTON ANTONY A R Vs. STATE OF KERALA
March 12, 2007
BASHEER @ UMBU Vs. STATE OF KERALA
August 10, 2007
BASHEER A. Vs. THE KERALA KERA KARSHAKA SAHAKARANA AND ORS.
September 20, 2007
BASHEER ALIAS BACHI Vs. STATE OF KERALA
March 15, 2007
BASHEER NALUMANDY Vs. STATE OF KERALA
February 13, 2007
BASHEERHAMSA Vs. STATE OF KERALA
January 4, 2007
BASTHICHAND Vs. STATE OF KERALA
March 16, 2007
BASURA DEVI Vs. STATE OF KERALA
April 11, 2007
BAVASONS CONSTRUCTIONS PVT LTD Vs. STATE OF KERALA
March 23, 2007
BEENA Vs. STATE OF KERALA
March 26, 2007
BELCITA VINCENT GOMEZ Vs. VINCENT GOMEZ
September 12, 2007
BELL HOUSE ASSOCIATES PRIVATE LIMITED Vs. ASSISTANT REGISTRAR OF COMPANIES
February 6, 2007
BENNY ANTONEY Vs. STATE OF KERALA
February 14, 2007
BENNY ANTONY Vs. STATE OF KERALA
November 15, 2007
BENNY AUGUSTINE Vs. P P SURESH
January 23, 2007
BENNY E J Vs. STATE OF KERALA
February 23, 2007
BENNY KURIAKOSE Vs. STATE OF KERALA
January 12, 2007
BENNY MATHEW MENACHERIYIL Vs. STATE OF KERALA
June 4, 2007
BENSON Vs. STATE OF KERAL
August 23, 2007
BERIN P VARGHESE Vs. STATE OF KERALA
December 18, 2007
BHADRAN Vs. STATE OF KERALA
May 23, 2007
BHADRAN Vs. STATE OF KERALA
January 9, 2007
BHAGYAM PARAMAN Vs. STATE OF KERALA
March 13, 2007
BHAHULEYAN Vs. STATE OF KERALA
August 2, 2007
BHANUMATHY AMMA Vs. COMMISSIONER OF CIVIL SUPPLIES
January 9, 2007
BHARAT KUMAR Vs. SELMA MINI
January 22, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
February 19, 2007
BHARAT SANCHAR NIGAM LIMITED Vs. INDUSTRIAL TRIBUNAL
December 7, 2007
BHARATH SANCHAR NIGAM Vs. STATE OF KERALA
November 29, 2007
BHARATHI Vs. VINOD S SIVASUDHA
October 3, 2007
BHARTI AIRTEL LIMITED FORMERLY Vs. SUB DIVISIONAL MAGISTRATE
May 23, 2007
BHARTI AIRTEL LTD. Vs. STATE OF KERALA,
November 5, 2007
BHASKARA MENON Vs. AYYAPPAN
July 3, 2007
BHASKARAN Vs. ASST DIR EMPLOYEES STATE INSURANCE CORPORATION
February 15, 2007
BHASKARAN Vs. ABDULLA HAJI
November 7, 2007
BHASKARAN N KANNAN Vs. STATION HOUSE OFFICER
March 28, 2007
BHASKARAN NAIR Vs. STATION HOUSE OFFICER
May 2, 2007
BHASKARAN S/O. KUMARAN NAIR AND ORS. Vs. K. ABOOBACKER S/O. HASSINAR AND MOHAMMAD HANEEFA S/O. MAKKAKADAN KOMAN
February 19, 2007
BHAT Vs. ANUGRAHA CHARITABLE TRUST
November 29, 2007
BHAVADAS Vs. JISHA
May 28, 2007
BHAVANI AMMA KANAKADEVI Vs. C S I DEKSHINA KERALA MAHA IDAVAKA
September 14, 2007
BHAVANI AUTO DISTRIBUTORS Vs. K MURALEEDHARAN
June 1, 2007
BHEEVATHUMMA Vs. MUHAMMED KHANI RAWTHER
June 4, 2007
BHUVANA HARI Vs. STATE OF KERALA
June 4, 2007
BHUVANACHANDRAN Vs. STATE OF KERALA
March 23, 2007
BIBU PETER Vs. STATE OF KERALA
February 1, 2007
BIJEEV ALIAS KUTTAN VELU Vs. STATE OF KERALA
March 28, 2007
BIJU Vs. JACOB RODRIGUES
January 11, 2007
BIJU Vs. STATE OF KERALA
February 2, 2007
BIJU Vs. STATE OF KERALA
February 9, 2007
BIJU Vs. STATE OF KERALA
February 13, 2007
BIJU Vs. STATE OF KERALA
February 21, 2007
BIJU A K Vs. STATE OF KERALA
May 28, 2007
BIJU ALIAS MATHAI Vs. STATE OF KERALA
May 18, 2007
BIJU BABU Vs. STATE OF KERALA
February 1, 2007
BIJU D CUNHA ALIAS ALBERT BIJU Vs. STATE OF KERALA
February 12, 2007
BIJU JACOB Vs. STATE OF KERALA
June 8, 2007
BIJU KURIAKOSE S/O. O.C. KURIAKOSE Vs. THE STATE OF KERALA, THE DIRECTOR GENERAL OF POLICE, THE SUPERINTENDENT OF POLICE AND THE SUB INSPECTOR OF POLICE
March 6, 2007
BIJU M S Vs. JOINT REGISTRAR OF CO OPERATIVE
January 24, 2007
BIJU P Vs. SUB INSPECTOR OF POLICE
May 29, 2007
BIJU PALLIL KRISHNANKUTTY Vs. STATE OF KERALA
February 19, 2007
BIJU PONNAPPAN Vs. STATE OF KERALA
January 17, 2007
BIJU RAJAN PILLAI Vs. STATE OF KERALA
April 9, 2007
BIJU S Vs. STATE OF KERALA
March 27, 2007
BIJU S/O KUTTAN Vs. SURESH AND ORS
October 19, 2007
BIJU T K Vs. STATE OF KERALA
May 31, 2007
BIJU VALSAN Vs. SREEKALA
February 15, 2007
BIJU YOHANNAN Vs. STATE OF KERALA
April 13, 2007
BINANI ZINC A DIVISION OF BINANI Vs. KERALA STATE ELECTRICITY BOARD
January 10, 2007
BINDHU PRASAD Vs. SEBIA K K NOUFA MANZIL
February 20, 2007
BINDHU RANI SURESH BABU Vs. STATE OF KERALA
March 20, 2007
BINDU Vs. STATE OF KERALA
April 10, 2007
BINDU GANESH Vs. STATE OF KERALA
August 18, 2007
BINDU THOMAS Vs. STATE OF KERALA
November 6, 2007
BINEESH MANU Vs. H P DEVAYYA
February 1, 2007
BINEESH NATESAN Vs. STATE OF KERALA
March 20, 2007
BINESH C CHANDRASEKHARAN PILLAI Vs. STATE OF KERALA
March 15, 2007
BINESH K G Vs. STATE OF KERALA
February 1, 2007
BINESH REGHUNADHAN Vs. STATE OF KERALA
March 23, 2007
BINI Vs. SUNDARAN
December 12, 2007
BINOY Vs. STATE OF KERALA
February 12, 2007
BINOY Vs. STATE OF KERALA
April 12, 2007
BINOY UNNIKRISHNAN Vs. STATE OF KERALA
January 10, 2007
BINOY V R Vs. VEGETABLE AND FRUIT PROMOTION COUNCIL
July 23, 2007
BINSY ROBY Vs. DIRECTOR OF GENERAL OF POLICE
April 13, 2007
BINU ALIAS VINOD Vs. STATE OF KERALA
April 27, 2007
BINU APPU Vs. STATE OF KERALA
February 1, 2007
BINU HARRIS Vs. S I OF POLICE
January 17, 2007
BINU HARRIS Vs. S I OF POLICE
February 9, 2007
BINU KUMAR Vs. RAJENDRAN
February 2, 2007
BINU SALOMI Vs. STATE OF KERALA
March 22, 2007
BINU THOMAS Vs. STATE OF KERALA
March 23, 2007
BISMI MANZIL Vs. BEEMA BEEVI W/O. ABDUL KHADER AND NAJEEMA D/O. ABDUL KHADER
February 15, 2007
BOARD OF DIRECTORS OF THE VENJARAMOOD CO OPERATIVE RUBBER MARKETING SOCIRTY LTD Vs. M NAZIMUDDIN
August 18, 2007
BOBAN J OLASA Vs. SOUTHERN RAILWAY
February 8, 2007
BOSCO ANTONY Vs. STATE OF KERALA
September 20, 2007
BOSE V V Vs. STATE OF KERALA
March 12, 2007
BR DAVIS Vs. STATE OF KERALA
May 25, 2007
BSNL Vs. STATE OF KERALA
November 29, 2007
BSNL PERSONAL STAFF ASSOCIATION Vs. BHARAT SANCHAR NIGAM LIMITED
March 23, 2007
BULKKEES Vs. STATE OF KERALA
May 28, 2007
BUSINESS INDIA BUILDERS AND DEVELOPERS LTD Vs. UNION BANK OF INDIA
February 19, 2007
C A ABIMON Vs. MAHATMA GANDHI UNIVERSITY
March 19, 2007
C A BABU Vs. STATE OF KERALA
January 2, 2007
C A BABY Vs. STATE OF KERALA
May 18, 2007
C A CHACKO Vs. STATE OF KERALA
February 15, 2007
C A UNNIKRISHNAN Vs. C O CHACKO
April 9, 2007
C BALAKRISHNAN Vs. BLOCK DEVELOPMENT OFFICER
June 1, 2007
C BINDU Vs. STATE OF KERALA
November 1, 2007
C C DEVASSIA Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD
June 4, 2007
C C VARGHEESE Vs. STATION HOUSE OFFICER
May 2, 2007
C D GEORGE Vs. REGIONAL TRANSPORT AUTHORITY
March 23, 2007
C D GOPI Vs. STATE OF KERALA
January 25, 2007
C D SANTHOSH KUMAR Vs. STATE OF KERALA
February 13, 2007
C H RAGHAVAN Vs. K C VENUGOPALAN
March 28, 2007
C H SUBAIR Vs. SUB INSPECTOR OF POLICE
April 12, 2007
C HARIDASAN Vs. STATE OF KERALA
October 11, 2007
C I GEORGE Vs. V REGI
May 29, 2007
C J BABU Vs. P P MATHEW INSURANCE AGENT
March 13, 2007
C K ABDULLA Vs. AYISHA
April 4, 2007
C K RAJAN ALIAS RAJAN JOHNY Vs. S I OF POLICE
February 21, 2007
C K RAJAPPAN Vs. PUSHPANGATHAN ALIAS PUSHPAN
March 19, 2007
C K SASIDHARAN Vs. V J JOSEPH
May 29, 2007
C K SAYED Vs. HARISREE AGENCIES
May 30, 2007
C K SURESH Vs. STATE OF KERALA
May 23, 2007
C K THANKAMMAL Vs. AJAYAKUMAR
February 14, 2007
C K THOMAS Vs. MUTHOOT HEARING AND FINANCE LTD
February 2, 2007
C K UTHAMAN Vs. A K RAVI
February 8, 2007
C KAMALAM SANDHYA NIVAS Vs. STATE OF KERALA
March 28, 2007
C KUMARAN Vs. AKATHETHARA GRAMA PANCHAYATH
February 8, 2007
C KUMARAN Vs. DHANALAKSHMI BANK LTD
January 25, 2007
C L CLEETUS Vs. SOUTH INDIAN BANK LTD
July 3, 2007
C LATHIKA JANU Vs. SUB INSPECTOR OF POLICE
January 25, 2007
C M ABOOBACKER Vs. STATE OF KERALA
May 18, 2007
C M ASHRAF Vs. DY SUPERINTENDENT OF POLICE
January 24, 2007
C M BABY Vs. STATE OF KERALA
March 12, 2007
C M HANEEF Vs. STATE OF KERALA
February 2, 2007
C M LEELA Vs. KERALA STATE ELECTRICITY BOARD
January 4, 2007
C M MATHEW Vs. STATE OF KERALA
January 10, 2007
C M SAHEER Vs. S I OF POLICE ERATTUPETTA
March 20, 2007
C MANOHARAN Vs. STATE OF KERALA
June 6, 2007
C N PRADEEP Vs. STATE OF KERALA
February 2, 2007
C N RAVEENDRANATH Vs. GEETHA
May 25, 2007
C NAJMUDHEEN Vs. STATE OF KERALA
March 13, 2007
C P BAIJUMON Vs. AISWARYA TRUST
March 29, 2007
C P FRANCIS Vs. KERALA STATE ROAD TRANSPORT
February 8, 2007
C P HAMEED MOHAMOOD Vs. SATE OF KERALA
March 15, 2007
C P HARI Vs. CATHOLIC SYRIAN BANK LTD
January 24, 2007
C P INDIRA DEVI Vs. T V NARAYANA PANICKER
January 23, 2007
C P JACOB Vs. ASSISTANT COMMISSIONER OF INCOM TAX
November 21, 2007
C P SADANANDAN Vs. FRIDGE HOUSE
January 4, 2007
C P SALEENA Vs. STATE OF KERALA
October 15, 2007
C P SREELAL Vs. DISTRICT COLLECTOR THIRUVANANTHAPURAM
January 4, 2007
C PRAKASH CHANDRAN Vs. STATE OF KERALA
January 8, 2007
C PRAMOD KUMARAN Vs. STATE OF KERALA
January 22, 2007
C R CHANDRAN Vs. STATE OF KERALA
May 30, 2007
C R MANOHARAN Vs. DISTRICT EXECUTIVE OFFICER
February 20, 2007
C R RUKMINI Vs. STATE OF KERALA
January 3, 2007
C R SINDHU Vs. STATE OF KERALA
October 30, 2007
C RADHAKRISHNAN NAIR Vs. K K GOPI
June 1, 2007
C S BASHEER Vs. KONNATHADY GRAMA PANCHAYATH
January 5, 2007
C SEETHAMMA D/O CHELLAMMA PILLA Vs. C RAJAMMA PILLA W/O KUMARA PILLAI
January 16, 2007
C SHARAFUDHEEN Vs. REGIONAL TRANSPORT AUTHORITY
January 23, 2007
C T JOHNY Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 9, 2007
C THAMBAN KRISHNAN NAIR Vs. STATE OF KERALA
February 1, 2007
C V MOHAN KUMAR Vs. UNIVERSITY OF KERALA
September 4, 2007
C V THOMAS Vs. K S E B
August 18, 2007
C Y POULOSE PALU Vs. STATE OF KERALA
April 27, 2007
C. M. MATHAI Vs. STATE OF KERALA
March 13, 2007
C. MUHAMMED IQBAL Vs. STATE
August 2, 2007
C. P. DIVAKARAN Vs. SUBHADRA
October 22, 2007
C. SARASWATHY AMMA AND ORS. Vs. SREEDHARAN PILLAI S/O. RAGHAVAN NAIR AND ORS.
June 5, 2007
C. THOMASKUTTY S/O. CHACKO Vs. THE KERALA STATE ROAD TRANSPORT AND ORS.
January 18, 2007
C.G. DAS S/O. GOVINDAN Vs. THE DIVISIONAL FOREST OFFICER AND THE FOREST RANGE OFFICER
November 15, 2007
C.K. RAFEEQUE Vs. V.U. ISMAYIL
September 7, 2007
C.M. IBRAHIM Vs. KULANGARA VEETIL KOYA MOIDEEN KUTTY
October 19, 2007
C.T. KOCHOUSEPH Vs. STATE OF KERALA
December 1, 2007
CANARA BANK Vs. CENTRAL INFORMATION COMMISSION DELHI
July 11, 2007
CANARA BANK Vs. THE CENTRAL INFORMATION COMMISSION AND C.S. SHYAM
September 20, 2007
CAPT B S PRAKASH Vs. FOOD CORPORATION OF INDIA
August 14, 2007
CAPT MUHAMMAD ANISUR RAHMAN KHAN Vs. STATE OF KERALA
January 8, 2007
CARDAMOM MARKETING CORPORATION Vs. STATE OF KERALA
March 14, 2007
CATHOLIC SYRIAN BANK LTD Vs. P N RAJENDRA PRSAD
January 24, 2007
CENTRAL BUREAU OF INVESTIGATION Vs. P V SURYA RAO
March 23, 2007
CENTRAL PROVIDENT FUND COMMISSIONER Vs. KERALA GANDHI SMARAK NIDHI
March 28, 2007
CENTRE FOR CONSUMER EDUCATION Vs. STATE OF KERALA
June 22, 2007
CHACKO CHERIYAN Vs. STATE OF KERALA
April 13, 2007
CHACKO JOHN ALIAS RAJU Vs. STATE OF KERALA
February 1, 2007
CHACKO MATHEW Vs. SUNNY JACOB
January 23, 2007
CHACKO P M Vs. STATE OF KERALA
January 11, 2007
CHACKOCHAN JOSEPH Vs. STATE OF KERALA
April 27, 2007
CHALADAN SUJESH DASAN Vs. STATE OF KERALA
March 29, 2007
CHAMAPARAMB Vs. KUYYANDATHIL KANNAN
February 15, 2007
CHAMPAKAVALLI Vs. STATE OF KERALA
June 1, 2007
CHANDANAMKANDY BEEVI Vs. OLAVILAKANDY ABOOABCKER
May 29, 2007
CHANDRA BABU Vs. STATE OF KERALA
January 8, 2007
CHANDRAKUMAR K Vs. STATE OF KERALA
February 2, 2007
CHANDRAN Vs. STATE OF KERALA
October 11, 2007
CHANDRAN Vs. SIMON
September 7, 2007
CHANDRAN ALIAS NAMSIVAYAM Vs. STATE OF KERALA
March 1, 2007
CHANDRAN ALIAS PONNAN Vs. STATE OF KERALA
March 12, 2007
CHANDRAN BALAN PANICKER Vs. STATE OF KERALA
January 24, 2007
CHANDRAN KANNIKKARAN Vs. STATE OF KERALA AND ORS.
March 1, 2007
CHANDRAN PANIKKATHU VEEDU Vs. STATE OF KERALA
March 27, 2007
CHANDRAN V Vs. ELEVANCHERY GRAMA PANCHAYAT
February 21, 2007
CHANDRAPRABHA CHARITABLE TRUST Vs. STATE OF KERALA
January 11, 2007
CHANDRAPRABHA CHARITABLE TRUST Vs. COMMISSIONER OF AGRL. INCOME TAX
June 12, 2007
CHANDRASEKHARA K Vs. SUB INSPECTOR OF POLICE
January 12, 2007
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
January 16, 2007
CHANDRATHIL NIJIL Vs. STATION HOUSE OFFICER
June 1, 2007
CHANDRU ALIAS CHANDRAN Vs. STATE OF KERALA
February 7, 2007
CHANDY MATHEW Vs. ASSISTANT REGISTRAR OF COMPANIES
January 31, 2007
CHARLY C. VARGHESE Vs. T. M. ABUBACKER
September 27, 2007
CHATHAN KEERAN Vs. STATE OF KERALA
January 4, 2007
CHEERANTHODI ABDUL SALAM Vs. MAMBADAN HAFSATH
June 1, 2007
CHEKKINTE PURAKKAL RIYAS Vs. STATE OF KERALA
January 12, 2007
CHEKKUMARAKARAKATH MUSTHAFA Vs. PUTHIYAKATH NALAKATH KUNHIMOOSA
January 24, 2007
CHELLAMMA Vs. STATE OF KERALA
February 6, 2007
CHELLAPPAN NADAR ALIAS GOPALAN, Vs. SAROJINI BABY SAROJAM W/O. THOMAS AND THOMASON MORISON
September 11, 2007
CHEMBRA PEAK ESTATES LIMITED Vs. SECRETARY TO GOVERNMENT
March 30, 2007
CHEMICAL TRADING COMPANY Vs. GEETHANJALI INVESTMENTS AND KURIES
June 1, 2007
CHENTHAMARA Vs. STATE OF KERALA
March 13, 2007
CHERADATH C BALAN Vs. SHYAMALA SATHYAN
November 21, 2007
CHERIPATH IBRAHIM Vs. STATE OF KERALA
March 30, 2007
CHERIYAMMA Vs. STATE OF KERALA
January 16, 2007
CHERUKAT FATHIMA Vs. EDAVANNA GRAMA PANCHAYATH
March 22, 2007
CHERUPPU THOZHILALI UNION Vs. LABOUR COURT
November 1, 2007
CHERUVANNUR GRAMEENA KALIMANNU Vs. PROJECT OFFICER
January 25, 2007
CHIEF EXECUTIVE TRUSTEE Vs. STATE OF KERALA
January 4, 2007
CHIEF GENERAL MANAGER BSNL Vs. INDUSTRIAL TRIBUNAL
December 7, 2007
CHITHRA PRABHAN, AIRCOOL ENTERPRISES Vs. THE STATE OF KERALA
October 15, 2007
CHITHRA PRAHLADAN Vs. N PAKAJAKSHAN PILLAI
April 10, 2007
CHITHRANGATHAN Vs. SEEMA C
September 4, 2007
CHODON PUTHIYOTH SHYAMALAVALLI AMMA Vs. KAVALAM JISHA
May 24, 2007
CHOICE SCHOOL Vs. M P SALIM
November 20, 2007
CHRISTHUDAS Vs. VIDHYADHARAN ALIAS VITHY
April 3, 2007
CHRISTOPHER Vs. STATE OF KERALA
August 6, 2007
CHRISTOPHER Vs. STATE OF KERALA
February 27, 2007
CHUDALAI PERUMAL Vs. CIRCLE INSPECTOR OF POLICE
April 12, 2007
CITICORP FINANCE INDIA LTD Vs. STATE OF KERALA
February 20, 2007
CLR WORKERS UNION (INTUC) Vs. CHITTUR-TATTAMANGALAM MUNICIPALITY AND STATE OF KERALA
March 9, 2007
COCHIN SANITARY STORES Vs. COMMISSIONER, COMMERCIAL TAXES AND THE SECRETARY TO GOVERNMENT
March 2, 2007
COMMERCIAL CORPORATION OF INDIA LTD Vs. ADDITIONAL SALES TAX OFFICER II
March 16, 2007
COMMISSIONER FOR ENTRANCE Vs. MEGHA N M NAMBUKULANGARA HOUSE
March 23, 2007
COMMISSIONER OF GIFT TAX Vs. A J RAJU
July 25, 2007
COMMISSIONER OF INCOME TAX Vs. GLEN VIEW RUBBER CO P LTD
January 30, 2007
COMMISSIONER OF INCOME TAX Vs. K. ABDU & CO.
November 19, 2007
COMMISSIONER OF INCOME TAX Vs. O.E.N. INDIA LTD.
June 12, 2007
CONFEDERATION OF CONSUMER VIGILANCE Vs. B JAYARAM
January 22, 2007
CONYBIO HEALTH CARE (INDIA) PVT. LTD. Vs. SALES TAX OFFICER,
November 14, 2007
CRALLY Vs. STATE OF KERALA
September 28, 2007
CRPHUKKUDIYIL JOSEPH Vs. STATE OF KERALA
October 18, 2007
CYNDICATE BANK PUNALUR Vs. S S SHERIFF
February 9, 2007
CYRIAC JOSE Vs. STATE OF KERALA
February 6, 2007
D ANIL KUMAR Vs. STATE OF KERALA
February 7, 2007
D JOHN INTELLIGENCE INSPECTOR Vs. STATE OF KERALA
January 3, 2007
D KISHORE Vs. BENNY GERVASIZ
July 23, 2007
D NET MALAYALAM DIGITALS PVT LTD Vs. ASIANET SATELITTE COMMUNICATIONS PVT
January 4, 2007
D PRISEKUTTY Vs. S A THOMAS
February 2, 2007
D SASIKUMAR Vs. STATE OF KERALA
March 23, 2007
D. PRABAVATHY Vs. NARAYANI AMMA LALITHAMMA
January 18, 2007
DAINABI Vs. P M ABBAS
February 1, 2007
DAMODARAN Vs. M K VALSALA
November 20, 2007
DAMODARAN C. Vs. STATION HOUSE OFFICER
October 11, 2007
DAMODARAN SANKARAN Vs. STATE OF KERALA
March 28, 2007
DANESH KUMAR GUPTA Vs. INSPG ASST COMMISSIONER
December 4, 2007
DANIEL JOHN Vs. STATE OF KERALA
March 26, 2007
DANYAL Vs. STATE OF KERALA
February 6, 2007
DARAPPAN Vs. STATE OF KERALA
February 21, 2007
DAS KUMAR Vs. STATE OF KERALA
January 24, 2007
DASAN ALIAS DEVADASAN Vs. DHARMARAJAN
July 18, 2007
DASAN NADAR SURENDRAN Vs. PARAMESWARAN PILLA THANKAPPAN NAIR
September 7, 2007
DASAN NARAYANAN Vs. SUB INSPECTOR OF POLICE
March 1, 2007
DASAN YOHANNAN Vs. STATE OF KERALA
April 11, 2007
DASS PARAMU NADAR Vs. STATE OF KERALA
January 1, 2007
DAVIS Vs. THOMAS
October 8, 2007
DAVOOD Vs. STATE OF KERALA
January 11, 2007
DAYAKARAN CHEMBAN Vs. STATE OF KERALA
March 26, 2007
DDY. COMMISSIONER (L) COMMERCIAL TAXES Vs. ASSOCIATED RICE MILLS STORES
October 18, 2007
DEEPA Vs. STATE OF KERALA
March 12, 2007
DEEPA A ANCHUPLAKKAL Vs. STATE OF KERALA
March 19, 2007
DEEPAK KRISHNA Vs. DISTRICT REGISTRAR
July 23, 2007
DEJO KAPPEN Vs. CORPORATION OF COCHIN
January 22, 2007
DELIX BENANCE Vs. REV FR JOHN EUDES FERNS
February 2, 2007
DEPUTY COMMISSIONER OF INCOME-TAX Vs. SREE MURUGAN TRADING CO
October 22, 2007
DEPUTY COMPTROLLER Vs. K P SANTHABAI
November 5, 2007
DEVADAS Vs. STATE OF KERALA
May 29, 2007
DEVADAS Vs. STATE OF KERALA
May 23, 2007
DEVADAS K Vs. KERALA STATE FINANCIAL ENTERPRISE
December 6, 2007
DEVADAS VELU Vs. STATE OF KERALA
March 23, 2007
DEVASIA ALIAS SHAJEE Vs. SUB INSPECTOR OF POLICE
March 13, 2007
DEVASIA, C.C. Vs. KERALA SMALL INDUSTRIES DEVELOPMENT CORPORATION LTD. AND ORS.
June 14, 2007
DEVASSIA Vs. KATTAPPANA GRAMA PANCHAYAT
March 14, 2007
DEVASSIA KUZHUPPIL Vs. STATE OF KERALA
January 22, 2007
DEVASSIA YOHANNAN Vs. STATE OF KERALA
March 22, 2007
DEVASSY Vs. STATE OF KERALA
February 6, 2007
DEVASSY Vs. KORTTY GRAMA PANCHAYATH
December 18, 2007
DEVASUNDARI Vs. P ARUNACHALAM
February 15, 2007
DHANALAKSHMY BANK LTD Vs. STATE OF KERALA
February 14, 2007
DHANESH GANGADHARA RAO Vs. STATE OF KERALA
March 12, 2007
DHARMADAS AMBALATHINVILA VEEDU Vs. STATE OF KERALA
February 21, 2007
DHILEEP Vs. DEBT RECOVERY TRIBUNAL
December 10, 2007
DHILEEP RAJENDRAN Vs. STATE OF KERALA
February 9, 2007
DIAMOND AGGREGATES, A PARTNERSHIP Vs. STATE OF KERALA; MONY V ATHUKUZHY; JOY
June 20, 2007
DILEEP V. B. Vs. KERALA STATE WAREHOUSING CORPORATION LTD
June 20, 2007
DIMPI V DIVAKARAN Vs. MAHATMA GANDHI UNIVERSITY
February 22, 2007
DINESH KUMAR DIVAKARAN Vs. STATE OF KERALA
April 12, 2007
DIRDA BEEVI Vs. STATE BANK OF TRAVANCORE
April 12, 2007
DIRECT PUBLISHERS PVT. LTD. Vs. PRINCIPAL GENERAL MANAGER TELECOM
July 17, 2007
DIRECTOR ECONOMICS AND STATISTICS Vs. K SUBRAHMANIA PILLAI
June 14, 2007
DIRECTOR OF PANCHAYATS Vs. AJAYAKUMAR
August 10, 2007
DISTRICT COLLECTOR Vs. NIRADEEPAM ROLLER FLOUR MILLS
June 4, 2007
DISTRICT COOPERATIVE BANK Vs. BABURAJ PANKAN
June 27, 2007
DISTRICT INSURANCE OFFICER Vs. M K MOOSAKUTTY
January 24, 2007
DIVAKARAN NANDU Vs. SUPERINTENDENT OF POLICE
April 12, 2007
DIVAKARAN SANAL KUMAR Vs. USHA SASIDHARAN
January 5, 2007
DIVINE RETREAT CENTRE Vs. STATE OF KERALA
January 25, 2007
DIVISIONAL FOREST OFFICER Vs. SULFATH
May 30, 2007
DOMINICOSE Vs. M P MATHEW
May 29, 2007
DR AMBEDKAR NAGAR REMPLOYEES STATE INSURANCE CORPORATIONDENTS ASSOCIATION Vs. STATE OF KERALA
March 1, 2007
DR V K RAJAN Vs. STATE OF KERALA
November 1, 2007
DR. K.A. SYED ALAVI Vs. THE STATE OF KERALA,
August 13, 2007
DR. N. ANANTHA NARAYANAN Vs. STATE OF KERALA
March 2, 2007
DR. V.K. JAYAKUMAR Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS.
July 12, 2007
DREAM WORLD WATER PARK Vs. SECRETARY PARIYARAM GRAMA
March 21, 2007
DULEEP THARIAN VERGHESE Vs. SPECIAL TAHSILDAR
March 7, 2007
DULFEEKER ALI HUSSAIN HAJI Vs. STATE OF KERALA
February 14, 2007
DUROFLEX P LTD Vs. TECHNOLOGY INFORMATION FORECASTING AND ASSESSMENT COUNCIL
August 16, 2007
DWDEEYA LAL Vs. STATE OF KERALA
January 3, 2007
E A RASHEED Vs. KOORIKKATTIL MYMOONA
June 1, 2007
E ABDUL RAHIMAN Vs. UNION OF INDIA
December 18, 2007
E ANOOP Vs. STATE OF KERALA
July 12, 2007
E DAMODARAN Vs. K BALAKRISHNAN NAMBIAR
May 31, 2007
E K ANDREW Vs. O C BHAT
May 31, 2007
E K HARIDASAN Vs. M KTHAMPAN
May 29, 2007
E K NASSAR Vs. CIRCLE INSPECTOR OF POLICE
January 17, 2007
E K RANJAN VELAYUDHAN ALIAS KUMARAN Vs. STATE OF KERALA
March 21, 2007
E KUNJI MOIDU Vs. STATE OF KERALA
January 23, 2007
E M KUNJUMON ASSISTANT SUB INSPECTOR Vs. STATE OF KERALA
March 27, 2007
E N VENU Vs. STATE OF KERALA
May 28, 2007
E P ABDUL LATHEEF Vs. VINODAN
January 8, 2007
E R FRANCIS Vs. NALINI RAJAN
March 2, 2007
E RAPHAEL D ZOUSA Vs. STATE OF KERALA
March 28, 2007
E S I CORPORATION Vs. HUSSAIN SAINUDDIN
March 28, 2007
E S I CORPORATION Vs. SURESH BABU
January 6, 2007
E S I CORPORATION Vs. PREMANANDAN
January 25, 2007
E S I CORPORATION Vs. SURESH BABU
June 1, 2007
E S I CORPORATION Vs. APPOLLO TYRES
October 31, 2007
E SALAHUDEEN Vs. STATE OF KERALA
May 29, 2007
E SURESH BABU Vs. FOOD CORPORATION OF INDIA
July 19, 2007
E V ABDUL GAFOOR Vs. DIRECTOR GENERAL OF POLICE
April 10, 2007
E VELAPPAN Vs. STATE OF KERALA
June 8, 2007
E. P. SAINABA Vs. MUNDAYATAN KIZHAKKE VEETTIL
August 10, 2007
E. S. I. CORPORATION Vs. R. RAMAKRISHNAN
April 13, 2007
E.K. BASHEER Vs. STATE OF KERALA
July 12, 2007
E.N. MURALI Vs. COMMISSIONER OF INCOME TAX
March 5, 2007
E.P. CHANDRAN S/O. APPUTTY Vs. HARRISONS MALAYALAM LTD. AND LABOUR COURT
November 13, 2007
EASOW JAMES Vs. STATE OF KERALA
May 18, 2007
EAST COAST AUDIO ENTERTAINMENTS Vs. STATE OF KERALA
March 26, 2007
EBIN JOSHY Vs. STATE OF DELHI
March 29, 2007
EBRAHIM Vs. SUB INSPECTOR OF POLICE
April 12, 2007
EDAKKADANKANI CHOTHI MAMMU Vs. ODYKKAN VEETTIL MADHAVI AMMA
March 2, 2007
EDAVALAN IBRAYI Vs. A K KUNJIMAMMU
May 31, 2007
EDAYATH MOIDU Vs. PUTHANPURAYIL MEETHALE AMSOM PARAMBIL KUNHAVULLA
January 11, 2007
EDWIN Vs. DIRECTOR
March 28, 2007
EDYAR KSHEEROLPADAKA SAHAKARANA SANGHAM Vs. INDUSTRIAL TRIBUNAL
March 14, 2007
EETTISSERI KUTTIATU VEETIL PUSHPAJAN Vs. STATE OF KERALA
February 14, 2007
ELDOSE VARGHESE Vs. DEVIKULAM TALUK CO OPERATIVE
January 24, 2007
ELSY DEVASSY Vs. SHAJU JOHN
February 14, 2007
EMPLOYEEES STATE INSURANCE CORPORATION Vs. K N PREMANANDAN
January 25, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. HUSSAIN SAINUDDIN
May 28, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. ACES RESTAURANT
January 11, 2007
EMPLOYEES STATE INSURANCE CORPORATION Vs. F.I.T. EMPLOYEES UNION AND ORS.
June 27, 2007
EMPLOYEES STATE OF INSURANCE CORPORATION Vs. HOTEL METHANTHA KEDARAM
February 8, 2007
ENVIRONMENTAL PROTECTION FORUM Vs. DISTRICT COLLECTOR
January 23, 2007
ERNAD PRIMARY CO-OPERATIVE AGRL AND RURAL DEVELOPMENT BANK LTD Vs. STATE OF KERALA
November 1, 2007
EROKUNNUMMAL RADHAKRISHNAN Vs. UMMINIKUNNUMMAL SAJINI
February 20, 2007
ESSAR TELECOM INFRASTRUCTURE P LTD Vs. VENGOLA GRAMA PANCHAYAT
March 23, 2007
ESSAR TOWER INFRASTRUCTURE P LTD Vs. VANIMAL GRAMA PANCHAYATH
May 11, 2007
EXECUTIVE TRUSTEE Vs. STATE OF KERALA
January 8, 2007
EXXON MOBIL LUBRICANTS P LTD Vs. STATE OF KERALA
January 5, 2007
F. A. C. T. SERVICE COOPERATIVE SOCIETY LTD Vs. BALAKRISHNA MENON K
August 13, 2007
FAIZAL Vs. STATE OF KERALA
April 27, 2007
FAKRUDHEEN ALI AHAMMED Vs. STATE OF KERALA
March 13, 2007
FANTACY SALES CORPORATION Vs. SALES TAX INSPECTOR
March 8, 2007
FATHIMA ALIAS E K FATHIVI MOHAMMAD Vs. K SULAIKABI
May 31, 2007
FEDERAL BANK LTD Vs. N T PAUL THOMAS
March 20, 2007
FIROZ ABDULLA Vs. STATE OF KERALA
February 20, 2007
FIROZ KHAN Vs. STATE OF KERALA
February 1, 2007
FOOD CORPORATION OF INDIA Vs. A CLETUS
July 5, 2007
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
August 9, 2007
FR. D. SELVARAJAN, CORPORATE MANAGER Vs. STATE OF KERALA,
November 21, 2007
FRANCIS JUDE NETTO Vs. STATE OF KERALA
August 20, 2007
FRANCIS VARKEY Vs. STATE OF KERALA
February 2, 2007
FREDERIC A EDWARD Vs. A L YESUDAS
February 20, 2007
FURVASE C M ABDUSSALAM Vs. STATE OF KERALA
February 5, 2007
FUVADA I P Vs. SECRETARY TO GOVERNMENT
March 22, 2007
G ANEESH Vs. STATE OF KERALA
May 31, 2007
G BHASKARA PILLAI Vs. STATE OF KERALA
January 8, 2007
G GOPALAKRISHNA PILLAI Vs. BANK OF BARODA
May 31, 2007
G GOPAN Vs. TONNY VARGHESE
November 12, 2007
G JAIKRISHNAN Vs. STATE OF KERALA
July 6, 2007
G LALITHA Vs. DISTRICT SUPERINTENDENT OF POLICE
March 16, 2007
G M HASSAN Vs. STATE OF KERALA
March 16, 2007
G MOHANAN Vs. LATHIKA
February 23, 2007
G MURALEEDHARA KURUP Vs. MAHATHMA GANDHI UNIVERSITY
August 2, 2007
G P SURESH KUMAR Vs. STATE OF KERALA
March 14, 2007
G RAJENDRAN Vs. V M GOPALA MENON
June 4, 2007
G RAJESH Vs. SUB INSPECTOR OF POLICE
February 1, 2007
G RAMAN NAIR Vs. STATE OF KERALA
December 7, 2007
G RAVI Vs. DIRECTOR GENERAL OF POLICE
April 12, 2007
G SANTHA KUMARI Vs. STATE OF KERALA
May 18, 2007
G SASIKUMAR Vs. SECRETARY TO GOVERNMENT
January 5, 2007
G SATHYMONY Vs. AUTHORISED OFFICER CHIEF MANAGER
February 15, 2007
G SUDHEER Vs. STATE OF KERALA
March 30, 2007
G SURESH KUMAR Vs. STATE OF KERALA
March 19, 2007
G VALSALA DEVI Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 3, 2007
G VIJAYAKUMAR ALIAS NAGENDRA Vs. INTELLIGENCE OFFICER
May 24, 2007
G VIJAYAKUMARI Vs. J MUKUNDAN PILLAI
February 6, 2007
GAIJU Vs. STATE OF KERALA
March 27, 2007
GANESAN ALIAS MUNICHANDI Vs. STATE OF KERALA
May 4, 2007
GANESHAN Vs. VINODAN
May 31, 2007
GANESHAN NAMBOODIRI Vs. STATE OF KERALA
April 12, 2007
GANGADHARAN Vs. PRINCY MANOHARA MANDIRAM
April 12, 2007
GANGADHARAN, S V HARDWARES Vs. A KUMARASWAMY S/O ARUMUGHA KOUNDER
January 2, 2007
GARVASIS @ JIMMY JOHN Vs. STATE OF KERALA
February 2, 2007
GAYA PHARMACEUTICALS Vs. LYKA EXPORTS LTD
February 1, 2007
GAYATHRI V K Vs. STATE OF KERALA
March 13, 2007
GEEJAI CONSTRUCTIONS Vs. ASSTT. COMMISSIONER OF INCOME TAX AND ORS.
November 28, 2007
GEETHA Vs. GOKULAM CHITS
May 30, 2007
GEETHA Vs. P K DEVARAJAN
April 27, 2007
GEETHA MOHANKUMAR Vs. STATE OF KERALA
February 21, 2007
GEETHA P. L. Vs. STATE OF KERALA
January 5, 2007
GEETHANJALI NAIR Vs. STATE OF KERALA
February 5, 2007
GEEVARGHESE Vs. WHAMMED ASHRAF
August 24, 2007
GENERAL MANAGER CORPORATE EDUCATIONAL AGENCY OF DISCALCED Vs. STATE OF KERALA
July 23, 2007
GENERAL METALS Vs. T.M. MANOHARAN S/O. T.U. MAKKUNNI
September 24, 2007
GEORGE Vs. DISTRICT COLLECTOR
August 3, 2007
GEORGE BENSON PETER Vs. STATE OF KERALA
April 10, 2007
GEORGE ISAAC Vs. UNION OF INDIA
May 25, 2007
GEORGE K D Vs. M P SCARIA
January 9, 2007
GEORGE KURIAN Vs. STATE OF KERALA
May 2, 2007
GEORGE MATHAI Vs. STATE OF KERALA
March 13, 2007
GEORGE MATHEW Vs. GRACY GEORGE
July 11, 2007
GEORGE MATHEW Vs. MEENACHIL CO OPERATIVE AGRICULTURE
February 2, 2007
GEORGE MATHEW ALIAS SANTHOSH Vs. STATE OF KERALA
March 13, 2007
GEORGE PALAT S/O. ISSAC PALAT Vs. STATE OF KERALA AND SILBA ELIZABETH D/O. M.P. PUNNOOSE
March 5, 2007
GEORGE PYLEE Vs. SABU
September 7, 2007
GEORGE RAPHEAL Vs. THOMAS GEORGE
April 11, 2007
GEORGE S/O GEEVARGHESE Vs. RADHA W/O KRISHNANKUTTY,
February 27, 2007
GEORGE T JOHN Vs. MANAGING DIRECTOR
September 14, 2007
GEORGE T POTTAMKULAM Vs. SOJ MANNAMPLACKEL
August 1, 2007
GEORGE THOMAS EXECUTIVE ENGINEER Vs. KERALA STATE ELECTRICITY BOARD
January 3, 2007
GEORGE XAVIER Vs. SUB INSPECTOR OF POLICE
April 9, 2007
GEORGEKUTTY YOHANNAN Vs. EXCISE INSPECTOR
February 19, 2007
GIBISH CHANDRAN Vs. STATE OF KERALA
February 12, 2007
GIBY GEORGE Vs. MARRIAGE OFFICER PRINCIPAL DISTRICT REGISTRAR
March 8, 2007
GIGI P JOSE Vs. RAGAM S MOHAN
February 13, 2007
GIREESAN Vs. STATE OF KERALA
February 5, 2007
GIREESAN Vs. STATE OF KERALA
January 12, 2007
GIREESH K NATESH Vs. SUB INSPECTOR OF POLICE
April 9, 2007
GIREESH KUMAR PADMANABHAN NAIR Vs. SUB INSPECTOR OF POLICE
March 20, 2007
GIREESH MANI Vs. STATE OF KERALA
March 23, 2007
GIREESH T K Vs. UNION OF INDIA
May 11, 2007
GIRIJA S Vs. SAJAN PETER
January 22, 2007
GIRILAL CHALIAPARAMBIL KUTTAPPAN Vs. MADHAVI
February 1, 2007
GIRISH CHANDRAN Vs. STATE- REPRESENTED BY PUBLIC PROSECUTOR
July 10, 2007
GIRISH KUMAR Vs. STATE OF KERALA
October 31, 2007
GIRISHKUMAR K P Vs. N D SHAJIMON
January 10, 2007
GIRIVASAN Vs. COMMISSIONER OF POLICE
May 31, 2007
GODREJ AND BOYCE MFG CO LTD Vs. STATE OF KERALA
January 11, 2007
GODREJ SARA LEE LTD Vs. ASSISTANT COMMISSIONER
December 18, 2007
GOKUL DAS Vs. VILLAGE OFFICER
January 4, 2007
GOLLINS A.L. Vs. THE COMMISSIONER OF ENTRANCE
September 27, 2007
GOOD EARTH HARMONY OWNERS ASSOCIATION Vs. REVENUE DIVISIONAL OFFICER
June 1, 2007
GOPALA KRISHNAN NAIR Vs. A.T. RAGHUNATH
September 19, 2007
GOPALA PILLAI Vs. STATE OF KERALA
January 17, 2007
GOPALAKRISHNA PILLAI Vs. STATE OF KERALA
May 18, 2007
GOPALAKRISHNAN Vs. FOREST RANGE OFFICER
January 3, 2007
GOPALAKRISHNAN Vs. SURESH
November 30, 2007
GOPALAKRISHNAN ACHARI Vs. STATE OF KERALA
January 12, 2007
GOPALAKRISHNAN ALIAS KRISHNAN Vs. STATE OF KERALA
April 12, 2007
GOPALAKRISHNAN ANANDAKRISHNAN Vs. FR CHACKO KANJOOPARAMBIL SDB
January 5, 2007
GOPALAKRISHNAN AYYAPPAN Vs. STATE OF KERALA
February 1, 2007
GOPALAKRISHNAN K Vs. CHIEF MANAGER
February 9, 2007
GOPALAN Vs. STATE OF KERALA
January 12, 2007
GOPALAN ADHICHAN Vs. STATE OF KERALA
April 9, 2007
GOPALAN CHATHAN Vs. STATE OF KERALA
March 29, 2007
GOPALAN CHATHAN Vs. STATE OF KERALA
February 2, 2007
GOPAN ALIAS GOPAKUMAR Vs. STATE OF KERALA
June 11, 2007
GOPAN PADMANABHAN Vs. STATE OF KERALA
March 2, 2007
GOPI C R RAMAN Vs. O G SUNIL
March 28, 2007
GOPIKARAMANAN Vs. P K BHASKARAN NAIR
February 8, 2007
GOPINATHA KINI Vs. SUPERINTENDENT OF POLICE
March 22, 2007
GOPINATHAN Vs. PANKAJAKSHY AMMA
February 22, 2007
GOPINATHAN Vs. STATE OF KERALA
July 31, 2007
GOPINATHAN NAIR Vs. STATE OF KERALA
March 23, 2007
GOSRI CHIT FUNDS P A CO Vs. MOHAMED AFSAL
January 22, 2007
GOVINDJAYAN Vs. ARYA SANJEEV
February 22, 2007
GRACY LEELAKUMARI Vs. SANTHA D/O. GRACY
November 7, 2007
GRAMOX PAPER AND BOARDS LTD Vs. STATE OF KERALA
January 23, 2007
GUJARAT COOPERATIVE MILK MARKETING FEDERATION LTD Vs. STATE OF KERALA
May 29, 2007
GUJARAT SIDHEE CEMENT LIMITED Vs. R SREEKUMAR
May 29, 2007
GURU SUMAN ALIAS SUMAN Vs. STATE OF KERALA
May 18, 2007
GURUDARSHAN CHARITABLE TRUST Vs. CHAIRMAN REGIONAL TRANSPORT AUTHORITY
April 11, 2007
GURUKRIPA ASSOCIATES Vs. SECRETARY GREATER COCHIN
June 1, 2007
GURUPRASAD Vs. STATE OF KERALA
January 11, 2007
H D F C Vs. ANILESH
October 29, 2007
H LUCKMAN Vs. RAMESH CHANDRAN M
February 19, 2007
H N PADMANABHA HEGDE Vs. SUNEETHA J RAO
January 17, 2007
HABEEB BASHEER Vs. STATE OF KERALA
February 19, 2007
HABEEB K Vs. S H O IRRIKKUR POLICE STATION
March 13, 2007
HABEEB K IBRAHIM Vs. S H O IRRIKKUR POLICE STATION
March 27, 2007
HAFSAL A Vs. TAHSILDAR NILAMBUR MALAPPURAM
May 15, 2007
HAIDERALI MUHAMMED KUTTY Vs. S I OF POLICE
January 15, 2007
HAJEESH ALIAS BAVOOTTY Vs. STATE OF KERALA
May 24, 2007
HAJIRA BEGUMW Vs. BINO THOMAS MANAGING DIRECTOR
March 20, 2007
HAKKIM ALIAS LUKNUMUL HAKKIM Vs. STATE OF KERALA
February 13, 2007
HAMEED HAJI Vs. GENERAL MANAGER
January 23, 2007
HAMEED UNEEN HAJI Vs. PADMANABHAN ALIAS UNNI
January 24, 2007
HAMSA Vs. SUB INSPECTOR OF POLICE
April 11, 2007
HAMSA MOIDUNNI Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
February 2, 2007
HAMSAKOYA Vs. ADMINISTRATOR KAVARATTI ISLAND
August 22, 2007
HANEEFA Vs. STATE OF KERALA
February 20, 2007
HANEEFA Vs. STATE OF KERALA
February 6, 2007
HANEEFA S/O. KUNCHEEDU Vs. STATE OF KERALA
September 14, 2007
HAREENDRAN PILLAI Vs. PUSHPALATHA
February 2, 2007
HAREESH NARAYANAN EZHUTHACHAN Vs. STATE OF KERALA
February 8, 2007
HAREESHCHANDRA M Vs. STATE OF KERALA
February 7, 2007
HARIDAS Vs. S I OF POLICE
February 1, 2007
HARIDASAN MUTHUKOTE Vs. STATE OF KERALA AND ORS.
March 5, 2007
HARIHARAN ALIAS HARI Vs. STATE OF KERALA
February 12, 2007
HARIKRISHNAN Vs. STATE OF KERALA
February 7, 2007
HARIKUMAR Vs. STATE OF KERALA
May 23, 2007
HARIKUMAR ALIAS HARI Vs. STATE OF KERALA
May 4, 2007
HARIKUMAR ALIAS HARI Vs. STATE OF KERALA
January 3, 2007
HARIKUMAR SUKUMARAN NAIR Vs. STATE OF KERALA
March 23, 2007
HARIKUMAR THAMPI Vs. STATE OF KERALA
March 23, 2007
HARILAL Vs. STATE OF KERALA
March 22, 2007
HARILAL Vs. T D PREETHA
March 28, 2007
HARILAL ALIAS MANIKUTTAN Vs. STATE OF KERALA
September 11, 2007
HARIPRASAD R S Vs. STATE OF KERALA
January 3, 2007
HARRISONS MALAYALAM LIMITED Vs. STATE OF KERALA
July 24, 2007
HARRISONS MALAYALAM LTD Vs. STATE OF KERALA
August 24, 2007
HASAN KHANI RAWTHER Vs. MUHAMMED RAWTHER
October 18, 2007
HASSAN MOIDEENKUTTY Vs. STATE OF KERALA
March 12, 2007
HCL INFO SYSTEMS LIMITED Vs. ANIL KUMAR
May 25, 2007
HEMACHANDRAN Vs. STATE OF KERALA
March 22, 2007
HENA RAJ Vs. P S VIJAYAN
January 5, 2007
HENTRY YESUDAS Vs. P SEKHAR
January 12, 2007
HIGHWAY CONTRACTORS Vs. SALES TAX OFFICER AND ORS.
July 26, 2007
HILALUDHEEN ABOOBACKER Vs. TAHSILDAR ERNAD
May 11, 2007
HILARI MACHATO S/O. JOSEPH MACHATO AND CHANDRASSEKHARAN S/O. SUBHA Vs. STATE
August 16, 2007
HILL WOOD TRADERS Vs. THE INTELLIGENCE OFFICER (IB) AND THE COMMISSIONER OF COMMERCIAL TAXES
March 8, 2007
HINDUSTAN FOUNDRY PRODUCTS Vs. GENERAL SECRETARY TRICHUR ENGG WORKERS UNION
March 30, 2007
HINDUSTAN LEVER LTD Vs. FOOD INSPECTOR
October 18, 2007
HOTEL AND ALLIED TRADES (P) LTD. Vs. DEPUTY COMMISSIONER OF INCOME TAX
April 11, 2007
HOTEL ASOKA Vs. COMMERCIAL TAX OFFICER
September 28, 2007
HOTEL MAYURA MANNUTHY Vs. COMMERCIAL TAX OFFICER
March 22, 2007
HOTEL SAPPHIRE Vs. REGIONAL PROVIDENT FUND COMMISSIONER
January 9, 2007
HOUSING DEVELOPMENT FINANCE CORPORATION Vs. KANISAN PARAMBIL KELU
October 29, 2007
HUBERT PEYOLI Vs. ABUSALI
July 6, 2007
HUBERT PEYOLI Vs. M ABUSALI
July 9, 2007
HUSSAIN Vs. STATE OF KERALA
May 31, 2007
HUSSAIN BAPPU Vs. STATE OF KERALA
January 17, 2007
HYDRU MOHAMMED Vs. DISTRICT COLLECTOR
January 5, 2007
I C SHANIL KUMAR Vs. STATE OF KERALA
February 15, 2007
IBNUBIN SHIYAD Vs. SUB INSPECTOR OF POLICE
March 1, 2007
IBRAHIM AHMED Vs. STATE OF KERALA
March 23, 2007
IBRAHIMKUTTY Vs. STATE OF KERALA
February 22, 2007
IBRAHIMKUTTY KUNJUMOHAMMED KURIKKAL Vs. STATE OF KERALA
April 11, 2007
IBRAHIMKUTTY THONDALIL VEEDU Vs. STATE OF KERALA
March 20, 2007
IMBICHI ALI Vs. SUB INSPECTOR OF POLICE
February 20, 2007
IMMANUEL JUSTINE Vs. SREEVIDYA K P
March 13, 2007
IMPEX CORPORATION Vs. ELENJIKAL AQUAMARINE EXPORTS LTD
October 9, 2007
IMTHIAS AHAMMED Vs. STATE OF KERALA
February 7, 2007
INDIAN BANK AND THE AUTHORISED OFFICER Vs. P.K. JAYAPRAKASH AND UNION OF INDIA (UOI)
July 30, 2007
INDIRA M B Vs. TRAVANCORE DEVASWOM BOARD
February 5, 2007
INDIRAMMA Vs. STATE OF KERALA
May 31, 2007
ING VYASYA BANK LTD Vs. STATE OF KERALA
September 27, 2007
INSPECTOR GENERAL OF POLICE V M Vs. RAGHAVAN
November 30, 2007
INSPECTOR OF POLICE Vs. K K JOSEPH
January 15, 2007
INSTITUTE OF SOCIAL WELFARE Vs. P RAJKUMAR
January 23, 2007
INTEGRATED MEDICAL SYSTEMS Vs. THE INTELLIGENCE OFFICER,
September 5, 2007
INTELLIGENCE OFFICER Vs. HAMEED ALI
March 23, 2007
INTER DENOMINATIONAL CHRISTIAN FELLOWSHIP Vs. NARAYANAN
September 18, 2007
IRENE RACHEL JONES Vs. STATE OF KERALA
May 2, 2007
ISMAIL Vs. STATE OF KERALA
March 20, 2007
ISMAIL ALIAS ISMU Vs. STATE OF KERALA
January 12, 2007
ISMAIL PILLAI MOHAMMED HANEEFA Vs. MOHAMMEDEDALI VAIDYAN IBRAHIM KUNJU VAIDYAN
June 28, 2007
ISMAIL PILLAI MOHAMMED HANEEFA Vs. MOHAMMEDALI VAIDYAN IBRAHIM KUNJU VAIDYAN
June 18, 2007
ISSAC C ROY Vs. COMMR OF INCOME TAX
January 8, 2007
ISSAC JOHN Vs. M V MANI
January 5, 2007
ISSAC V PAUL Vs. VELIYANNOOR GRAMA PANCHAYAT
April 17, 2007
J BHAVANI PILLAI Vs. COMMISSIONER OF COMMERCIAL TAXES
January 10, 2007
J D T ISLAM ORPHANAGE COMMITTEE Vs. ASSISTANT ENGINEER KSEB
June 6, 2007
J L CONSTRUCTIONS Vs. BHUPENDRA H ZAVERI
May 29, 2007
J PRABHATHIAMMA Vs. STATE OF KERALA
September 20, 2007
J RAGINI Vs. KERALA TOURISM DEVELOPMENT
January 1, 2007
J SANTHOSH Vs. STATE OF KERALA
January 1, 2007
J SAROJINI Vs. NARAYANI SAROJINI
November 20, 2007
J SREEDEVI AMMA SENIOR ASSISTANT Vs. STATE BANK OF INDIA
March 23, 2007
J V J LIQUORS Vs. SALES TAX OFFICER
January 31, 2007
JABBAR Vs. STATE OF KERALA
February 20, 2007
JACOB Vs. THOMAS
February 15, 2007
JACOB Vs. VIRONI
August 21, 2007
JACOB C D Vs. DEVADASS
May 30, 2007
JACOB THOMAS ARIKUPURAM, Vs. THE STATE OF KERALA,
December 6, 2007
JAFFAR Vs. STATE OF KERALA
May 23, 2007
JAI KRISHNAN Vs. STATE OF KERALA
July 6, 2007
JALAJAMMA P. S. Vs. STATE OF KERALA
February 12, 2007
JALAL RAJ Vs. STATE OF KERALA
May 18, 2007
JALALUDEEN A Vs. STATE OF KERALA
March 7, 2007
JAMEELA Vs. STATE OF KERALA
November 21, 2007
JAMES K.J. S/O. K.P. JOHN AND VALSAN V.K. Vs. GOVERNMENT OF KERALA AND ORS.
August 18, 2007
JAMES P MATHEW Vs. RANNI BLOCK RURAL HOUSING
January 2, 2007
JANAB HANEEFA Vs. KACHIMEMAN NURANI MOSQUE
March 22, 2007
JANAKI Vs. SUB INSPECTOR OF POLICE
January 2, 2007
JANAKI DAMODHARAN Vs. DISTRICT COLLECTOR
January 24, 2007
JANARDANAN THEVAN Vs. STATE OF KERALA
February 23, 2007
JANATHA DRUGS Vs. MAITHRI CONSTRUCTION
September 24, 2007
JANATHA WOOD CRAFTS Vs. STATE OF KERALA
November 23, 2007
JANCY JAMES Vs. STATE OF KERALA
March 16, 2007
JANCY RITAMMA GEORGE ALIAS JANCY AVARAN Vs. JAMES K AVARAN
February 6, 2007
JANCY SEBASTIAN Vs. SIDO MOHAN KERALA LIMITED
May 30, 2007
JAPHET BABU Vs. STATE OF KERALA
January 12, 2007
JAS AGENCIES Vs. COMMISSIONER OF COMMERCIAL TAXES
October 24, 2007
JASIM ALIAS ANIYAN KUNJU Vs. STATE OF KERALA
March 27, 2007
JAVAD HUSSAIN Vs. STATE OF KERALA
April 12, 2007
JAYA JEWELLERS Vs. THE STATE OF KERALA
September 20, 2007
JAYA JOSE Vs. STATE OF KERALA AND ORS
October 25, 2007
JAYACHANDRAN Vs. STATE OF KERALA
March 23, 2007
JAYACHANDRAN Vs. STATE OF KERALA
May 18, 2007
JAYACHANDRAN THEYYAN NAIR Vs. STATE OF KERALA
March 22, 2007
JAYAKUMAR Vs. STATE OF KERALA
April 27, 2007
JAYAKUMAR Vs. STATE OF KERALA
July 11, 2007
JAYAKUMAR @ KOLUSU JAYAN Vs. STATE OF KERALA
August 21, 2007
JAYAKUMAR ALIAS BIJU Vs. STATE OF KERALA
February 19, 2007
JAYAKUMAR KRISHNAN NAIR Vs. SPECIAL TAHSILDAR
January 22, 2007
JAYAKUMAR T V Vs. SUPERINTENDENT OF POLICE
May 28, 2007
JAYALAKSHMI D Vs. CIRCLE INSPECTOR OF POLICE
February 13, 2007
JAYAN Vs. STATE OF KERALA
May 30, 2007
JAYAN Vs. STATE OF KERALA
March 21, 2007
JAYAN Vs. STATE OF KERALA
March 29, 2007
JAYAN Vs. STATE OF KERALA
March 15, 2007
JAYAN ALIAS PANTHAM JAYAN Vs. STATE OF KERALA
May 18, 2007
JAYAN GOPALAN Vs. STATE OF KERALA
January 23, 2007
JAYAN K K Vs. STATE OF KERALA
March 22, 2007
JAYAN THANKAPPAN Vs. STATE OF KERALA
January 22, 2007
JAYAPRAKASAN PILLAI Vs. STATE OF KERALA
April 12, 2007
JAYAPRASAD Vs. REJIMON PHILIP
August 6, 2007
JAYARAJ K NAIR Vs. CRIME BRANCH CID
April 27, 2007
JAYASREE Vs. RADHAMANI AMMA
May 23, 2007
JAYASREE SASIDHARAN PILLAI Vs. SURENDRAN PILLAI
February 1, 2007
JEENA Vs. P V HAREENDRAN
June 1, 2007
JEEVANKUMART Vs. STATE OF KERALA
May 30, 2007
JENNY K PAUL Vs. TOMY THOMAS
March 23, 2007
JERI FERNANDEZ Vs. STATE OF KERALA
March 28, 2007
JERRY MATHEW SAM Vs. ELANTHOOR BLOCK PANCHAYAT
February 7, 2007
JHONEY JOSEPH Vs. STATE OF KERALA
January 4, 2007
JIBI ALIAS JIBESH Vs. STATE OF KERALA
May 24, 2007
JIBU ALIAS JAYARAJ Vs. STATE OF KERALA
February 19, 2007
JIJU T MATHEW Vs. STATE OF KERALA
February 1, 2007
JINACHANDRAN Vs. SUB INSPECTOR OF POLICE
February 9, 2007
JINAN Vs. SPECIAL TAHASILDAR R R
August 8, 2007
JOBINI T CHACKO Vs. STATE OF KERALA
March 28, 2007
JOBINSE PAUL Vs. V PRABHAKARAN
May 29, 2007
JOBY Vs. STATE OF KERALA
May 28, 2007
JOBY Vs. STATE OF KERALA
March 21, 2007
JOBY Vs. COCHIN DEVASWOM BOARD
January 5, 2007
JOBY VARGHESE Vs. STATE OF KERALA
February 13, 2007
JOE MANUAL ALIAS JOMON Vs. STATE OF KERALA
February 7, 2007
JOGGY JOSEPH Vs. STATE OF KERALA
March 20, 2007
JOHN Vs. STATE OF KERALA
August 10, 2007
JOHN ABRAHAM Vs. PINDIMANA GRAMA PANCHAYAT
June 20, 2007
JOHN ESTHAPPAN Vs. STATE OF KERALA
March 23, 2007
JOHN JEFRY TENNYSON Vs. VIVIAN AND N. PUSHPAKUMARAN NAIR
September 11, 2007
JOHN MATHAI Vs. V PRASAD
May 30, 2007
JOHN MATHEW IRADA VADAKKETHIL Vs. DEPUTY INSPECTOR GENERAL OF POLICE
February 6, 2007
JOHN PAUL Vs. SUB INSPECTOR OF POLICE
February 1, 2007
JOHN PAUL, P. Vs. SOMAN
August 14, 2007
JOHN ROSE Vs. STATE OF KERALA
January 10, 2007
JOHN SEBASTIAN PUTHENVEETTIL Vs. IRE LOADING UNLOADING WORKERS WELFARE
March 13, 2007
JOHN SIMON Vs. T H MOHAMMED KUNJU
February 9, 2007
JOHNSON Vs. EASY KURIES AND LOANS PVT LTD
February 1, 2007
JOHNSON Vs. PREMJITH
August 16, 2007
JOHNSON KANADAN Vs. PATEL SAW MILL
November 2, 2007
JOHNSON STANLEY Vs. STATE OF KERALA
April 27, 2007
JOHNY Vs. STATE OF KERALA
January 12, 2007
JOHNY ANTONY Vs. ANTONY JOHN
February 2, 2007
JOHNY JOSEPH Vs. STATE OF KERALA
August 14, 2007
JOHNY PARANJUKUTTY Vs. KURUMBA
January 22, 2007
JOICE THOMAS Vs. STATE OF KERALA
January 22, 2007
JOJI JOSE Vs. GEORGE THOMAS
February 2, 2007
JOJI K MAMMEN Vs. SHEENU THOMAS
April 12, 2007
JOLLY ANTONY MATHAI Vs. STATE OF KERALA
January 4, 2007
JOLLY PAPPACHAN Vs. STATE OF KERALA
March 28, 2007
JOMI C NIDHEERI Vs. ELANJI GRAMA PANCHAYAT
March 5, 2007
JOSE Vs. JOY P C
March 21, 2007
JOSE Vs. STATE OF KERALA
May 30, 2007
JOSE ALIAS BABU Vs. STATE OF KERALA
February 27, 2007
JOSE ANTONY Vs. CIRCLE INSPECTOR OF POLICE
April 9, 2007
JOSE CHEMBERY DEVASSIA Vs. KANNUR MUNICIPALITY
January 23, 2007
JOSE GEORGE Vs. DEPUTY TRANSPORT COMMISSIONER
May 2, 2007
JOSE JOHN Vs. STATE OF KERALA
February 22, 2007
JOSE JOSEPH Vs. KOYAKUTTY SAIDU
January 5, 2007
JOSE K VARGHESE Vs. STATE OF KERALA
May 29, 2007
JOSE MAVELI Vs. STATE OF KERALA
March 22, 2007
JOSE MAVELI Vs. STATE OF KERALA
February 9, 2007
JOSE MAVELI DIRECTOR JANA SEVA SISU BHAVAN Vs. STATE OF KERALA
April 13, 2007
JOSE P VARGHESE Vs. GEEVARGHESE S PLATHOTTAM ALIAS BABU
May 30, 2007
JOSE PHILIP Vs. ANSARI PEERUMOIDEEN
January 8, 2007
JOSE SEBY K S Vs. MAHATMA GANDHI UNIVERSITY
March 19, 2007
JOSE SILAS Vs. STATE OF KERALA
March 23, 2007
JOSE THOMAS Vs. STATE OF KERALA
April 4, 2007
JOSE THOMAS Vs. STATE OF KERALA
April 27, 2007
JOSE THOMAS Vs. DISTRICT COLLECTOR
February 6, 2007
JOSE VARGHESE Vs. SALY THOMAS AND JOHN VARGHESE
August 24, 2007
JOSEPH Vs. SPECIAL TAHSILDAR
August 24, 2007
JOSEPH Vs. DEVASSIA
October 24, 2007
JOSEPH ALIAS JOY Vs. STATE OF KERALA
March 1, 2007
JOSEPH ALIAS KUNJACHAN Vs. STATE OF KERALA
January 9, 2007
JOSEPH JOHN Vs. DISTRICT LK
June 28, 2007
JOSEPH MICHEAL RAJAMONY FERNANDO Vs. STATE OF KERALA
January 11, 2007
JOSEPH VARGHESE Vs. STATE OF KERALA
April 13, 2007
JOSH R Vs. STATE OF KERALA
February 15, 2007
JOSHI KALLAN Vs. STATE OF KERALA
March 29, 2007
JOSHY NAMBUDAKAM Vs. STATE OF KERALA
July 24, 2007
JOY Vs. D E O KOTHAMANGALAM
June 21, 2007
JOY CHAKKAPPAN Vs. STATE OF KERALA
March 20, 2007
JOY JOSEPH S/O. JOSEPH AND ORS. Vs. GEOLOGIST
November 21, 2007
JOY MATHEW Vs. STATE OF KERALA
February 7, 2007
JOY MICHAEL Vs. K T JOSEPH
January 9, 2007
JOY VARGHESE Vs. LEELAMMA
February 27, 2007
JOY VARKEY Vs. STATE OF KERALA
April 27, 2007
JUBY THOMAS Vs. STATE OF KERALA
February 19, 2007
JUDE K C Vs. STATE OF KERALA
February 19, 2007
JUDE MANAGING PARTNER Vs. BINOY D SAM
May 29, 2007
JUDES RAPPEL Vs. ANTONY PAPPACHAN
February 2, 2007
JUNAIDH Vs. K R FINANCIERS
February 23, 2007
JUSTINE Vs. STATE OF KERALA
April 9, 2007
JYOTHISH KUMAR Vs. STATE OF KERALA
March 28, 2007
K A ABDUL HAMEED Vs. STATE OF KERALA
May 30, 2007
K A JOSE Vs. P V THOMAS
January 22, 2007
K A JOSEPH Vs. UNNI CHANDI
March 29, 2007
K A LAWRENCE Vs. STATE OF KERALA
February 14, 2007
K A MATHEW Vs. STATE OF KERALA
March 1, 2007
K A MUHAMMED Vs. STATE OF KERALA
March 29, 2007
K A PHILIP Vs. RETURNING OFFICER KOOTHUPARAMBA
December 3, 2007
K A PRADEEP Vs. BRANCH MANAGAER NEDUNGADI BANK LTD
July 27, 2007
K A SANTHOSH Vs. KERALA CO OPERATIVE TRIBUNAL
January 24, 2007
K A SOSAMMA Vs. P T PAULOSE
May 30, 2007
K A THOMAS Vs. UNION OF INDIA
May 29, 2007
K ABDUL LATHEEF Vs. SHARAF
January 3, 2007
K ABDUL LATHEEF Vs. STATE OF KERALA
April 13, 2007
K ABOOBACKER Vs. STATE OF KERALA
January 4, 2007
K AJITHKUMAR Vs. RADHAKRISHNAN
May 31, 2007
K ALAMI Vs. DISTRICT COLLECTOR
January 10, 2007
K ALAVIKUTTY Vs. JOINT REGISTRAR OF CO OPERATIVE
March 28, 2007
K B RAJEEV Vs. STATE OF KERALA
March 20, 2007
K BABU S/O UGGAPPA POOJARI Vs. STATE OF KERALA
October 18, 2007
K BADAR ALIAS BADARUDHEEN Vs. STATE OF KERALA
April 9, 2007
K BALAKRISHNAN Vs. P A SADHASIVAN
May 31, 2007
K BALARAMAN Vs. STATE OF KERALA
February 13, 2007
K BHADAR Vs. STATE OF KERALA
May 31, 2007
K C DEVAKUMAR Vs. STATE OF KERALA
January 9, 2007
K C FAROOQUE Vs. STATE OF KERALA
February 19, 2007
K C JAYANTH Vs. STATE OF KERALA
May 30, 2007
K C MATHEW Vs. SUB INSPECTOR OF POLICE
March 21, 2007
K C VIJAYAN Vs. SECRETARY MELARKODE GRAMA PANCHAYAT
March 23, 2007
K CHANDRASEKHARAN Vs. STATE OF KERALA
February 13, 2007
K CHANDRIKA Vs. STATE OF KERALA
February 13, 2007
K CHELLAPPAN NAIR Vs. TALUK LAND BOARD PALAKKAD
November 21, 2007
K DAMODARAN NARI Vs. K RAVINDRAN
March 23, 2007
K DEVANAND RAO Vs. RAJESWARI
January 2, 2007
K DILIP KUMAR Vs. S V SASIKUMAR
April 27, 2007
K DINESH Vs. DISTRICT SUPERINTENDENT OF POLICE
April 12, 2007
K E EAPEN Vs. K G REETHA
January 23, 2007
K E GEORGE Vs. K K REGHU
January 23, 2007
K E JOSE Vs. STATE OF KERALA
April 11, 2007
K E JOSE Vs. STATE OF KERALA
March 27, 2007
K E MOHANAN Vs. STATE OF KERALA
February 2, 2007
K F SIMON Vs. STATE OF KERALA
February 6, 2007
K G BINDU Vs. DIRECTOR OF PUBLIC INSTRUCTIONS THIRUVANANTHAPURAM
September 11, 2007
K G ELDO Vs. KERALA TODDY WORKERS WELFARE FUND
January 3, 2007
K G NAVABJHAN Vs. STATE OF KERALA
March 12, 2007
K G PREMSHANKER Vs. INSPECTOR OF POLICE
October 4, 2007
K G PURSHOTHAMAN Vs. KERALA STATE ELECTRICITY BOARD
April 11, 2007
K G RAMASWAMY Vs. E V AKILA
January 22, 2007
K G SADASIVAN Vs. JOINT REGISTRAR
November 16, 2007
K G SANTHOSH Vs. GEEVARGHESE BABU
January 10, 2007
K G SATHISH BABU Vs. VIJAYA BANK
April 12, 2007
K G SURESH KUMAR Vs. N SUDHAKARAN
March 30, 2007
K GANGADHARAN Vs. STATE OF KERALA
January 3, 2007
K GOPALAKRISHNAN Vs. A C THOMAS
January 11, 2007
K GOVINDANKUTTY MENON Vs. REENA
June 5, 2007
K H ISMAIL SHERIF Vs. C B NIJESH
January 2, 2007
K HARIHARAN Vs. STATE OF KERALA
April 9, 2007
K HASSAINAR Vs. STATE OF KERALA
March 20, 2007
K I KURIAKOSE Vs. ANGAMALY MUNICIPALITY
March 28, 2007
K J ANTONY Vs. STATE OF KERALA
January 24, 2007
K J BIJU Vs. CIRCLE INSPECTOR OF EXCISE
February 7, 2007
K J JOHNSON Vs. STATE OF KERALA
January 10, 2007
K J JOSE Vs. ASHRAFF MOHAMMED
March 20, 2007
K J PREETHA Vs. U K SHYAMALAVALLY
January 4, 2007
K J VINCENT ALIAS PAPPAN Vs. STATE OF KERALA
March 22, 2007
K JOHN DOMINIC Vs. ASSISTANT REGISTRAR OF CO OPERATIVE
February 2, 2007
K K AYYAPPAN KUTTY Vs. MAHARASHTRA APEX CORPORATION
May 18, 2007
K K GEORGE Vs. STATE OF KERALA
March 23, 2007
K K KHADEEJABI Vs. MAJEED
May 18, 2007
K K LALITHA Vs. STATE OF KERALA
September 20, 2007
K K LOHINATHAN Vs. CIRCLE INSPECTOR OF POLICE
May 29, 2007
K K MUHAMMED SAGEER Vs. DEPUTY SUPERINTENDENT OF POLICE
March 21, 2007
K K PUSHPAKARAN Vs. UNION OF INDIA
November 26, 2007
K K RAMACHANDRAN MASTER Vs. K JYOTHILAL
February 22, 2007
K K RAVEENDRAN NAMBIAR Vs. P V PRABHAKARAN
January 5, 2007
K K RAVI Vs. V D KUTTAPPAN
May 29, 2007
K K RUGMINIAMMA Vs. C U MATHAI
January 5, 2007
K K SADANANDAN Vs. M BEENA
May 29, 2007
K K SANITHA Vs. ASSISTANT EDUCATIONAL OFFICER
May 31, 2007
K K SASIDHARAN Vs. DIRECTOR OF PANCHAYATS
February 5, 2007
K K SASIDHARAN Vs. STATE OF KERALA
January 17, 2007
K K SATHEESH Vs. STATE OF KERALA
January 5, 2007
K K SETHUMADHAVAN Vs. EXCISE INSPECTOR
February 9, 2007
K K SUHARA Vs. SATE OF KERALA
May 28, 2007
K K SUMANGALA TEACHER Vs. USHA TEACHER
June 14, 2007
K K SURYANARAYANAN Vs. KERALA STATE ELECTRICITY BOARD
February 5, 2007
K K VENUGOPAL Vs. STATE OF KERALA
November 7, 2007
K KANAKACHANDRAN Vs. STATE OF KERALA
February 22, 2007
K KRISHNA DAS Vs. DEPUTY GENERAL MANAGER
March 21, 2007
K LATHA BABU Vs. STATE OF KERALA
January 5, 2007
K M ABBASS Vs. COMMERCIAL TAX OFFICER
May 2, 2007
K M ABDUL RAHIMAN Vs. SPECIAL TAHSILDAR
January 18, 2007
K M ASIKU RAHIMAN Vs. E K ABOOBACKER
February 2, 2007
K M BASHEER Vs. KANNUR RAJAN
January 8, 2007
K M BASHEER Vs. TRIE TEE TRADING COMPANY LTD
August 21, 2007
K M JOY UPSA Vs. DISTRICT EDUCATIONAL OFFICER
June 21, 2007
K M MARIAM Vs. STATE OF KERALA
February 20, 2007
K M MEHABOOB Vs. STATE OF KERALA
January 5, 2007
K M MOHAMMED SALIM Vs. STATE OF KERALA
May 28, 2007
K M MOHANAN Vs. DISTRICT COLLECTOR
May 29, 2007
K M MUSTHAFA Vs. SUB INSPECTOR OF POLICE
March 20, 2007
K M SADASIVAN Vs. STATE OF KERALA
January 23, 2007
K M SIDDIQUE Vs. DEPUTY TAHSILDAR
December 1, 2007
K M SIRAJ Vs. REGIONAL TRANSPORT OFFICER
July 30, 2007
K M UNNIKRISHNAN Vs. DEVASWOM COMMISSIONER
March 30, 2007
K M YOUSEF Vs. STATE OF KERALA
January 16, 2007
K MARIAPPAN Vs. REVENUE SECRETARY
January 10, 2007
K MOHANDAS Vs. JOINT REGISTRAR OF CO OP SOCIETIES
June 4, 2007
K MOHANDAS Vs. STATE OF KERALA
August 23, 2007
K MOHANDAS NAYAK Vs. KUMBALA GRAMA PANCHAYAT
September 7, 2007
K MUHAMMEDALI NAHA Vs. ZEENATHALI BAPPU
March 12, 2007
K NAFEESA Vs. ADDITIONAL DISTRICT MAGISTRATE
January 4, 2007
K NOUFAL IBRAHIM Vs. STATE OF KERALA
January 9, 2007
K O DEVASSIA Vs. JOY GEORGE
January 22, 2007
K O PRAVEEN BABU Vs. K P MOHANAN
February 8, 2007
K P ABOOBACKER Vs. SUB INSPECTOR OF POLICE
May 28, 2007
K P AJITHKUMAR Vs. STATE OF KERALA
March 27, 2007
K P ELIKUTTY Vs. STATE OF KERALA
January 15, 2007
K P GEORGE Vs. LAL JOHN
April 4, 2007
K P GOPINATH Vs. K PADMANABHAN
November 19, 2007
K P HABEEB Vs. S I OF POLICE
April 10, 2007
K P HAMSA Vs. ASSISTANT COMMISSIONER OF SALES TAX
September 25, 2007
K P JOSEPH Vs. C S RATHEESHKUMAR
May 29, 2007
K P MOHAMMAD ALI HAJI Vs. S RASITHA
April 13, 2007
K P MOHANAN Vs. STATE OF KERALA
February 19, 2007
K P MUHAMMED SAYID Vs. STATE OF KERALA
February 12, 2007
K P MURALEEDHARAN Vs. STATE OF KERALA
April 9, 2007
K P RAJAN NAIR Vs. AYROOR GRAMA PANCHAYAT
March 28, 2007
K P SANTHOSH Vs. STATE OF KERALA
January 22, 2007
K P SASEENDRAN Vs. STATE OF KERALA
January 4, 2007
K P SHAJI Vs. ULNADAN MALSYA THOZHILALI VIKASANA
May 29, 2007
K P SUBAIR HAJI Vs. SECRETARY TO GOVERNMENT
September 18, 2007
K P VARGHESE Vs. STATE OF KERALA
February 12, 2007
K P VARGHESE Vs. STATE OF KERALA
March 22, 2007
K PONNAPPAN PILLAI Vs. CHIARMAN KERALA STATE ELECTRICITY
January 23, 2007
K PRADEEPKUMAR Vs. STATE OF KERALA
May 28, 2007
K PRAKASH Vs. STATE INSTITUTE OF ENCYCLOPEDIC
February 14, 2007
K PRATHEEKSH Vs. STATE OF KERALA
February 7, 2007
K PREMERAJAN Vs. STATE OF KERALA
December 18, 2007
K R DHANANJAYAN Vs. SECRETARY
February 19, 2007
K R JOSSEN Vs. CHAIRMAN RUBBER BOARD
July 31, 2007
K R JYOTHISH KUMAR Vs. V A PRADEEP KUMAR
March 23, 2007
K R MANOJ KUMAR Vs. STATE OF KERALA
January 22, 2007
K R SASIDHARAN NAIR GENERAL SECRETARY Vs. INSPECTOR OF POLICE CENTRAL BUREAU
January 4, 2007
K RAMACHANRAN PILLAI Vs. STATE OF KERALA
January 22, 2007
K RAMESAN PILLAI Vs. KERALA STATE ROAD TRANSPORT
April 9, 2007
K RAMESH NAIR Vs. USHA NAIR
April 27, 2007
K S ANILKUMAR Vs. P K SURESH
May 29, 2007
K S B MURUKESH Vs. STATION HOUSE OFFICER
February 19, 2007
K S BALAKRISHNAN NAIR Vs. A R HEMACHANDRAN
May 29, 2007
K S E B Vs. ANNAKUTTY
January 23, 2007
K S E BOARD Vs. KHADEEJA
February 15, 2007
K S JOY Vs. SUB INSPECTOR OF POLICE
May 4, 2007
K S MUHAMMED SAMEER Vs. ADDITIONAL DIRECTOR
June 4, 2007
K S R T C Vs. ANIL KUMAR
February 21, 2007
K S SAJI KUMAR Vs. K SOMAN PILLAI
July 13, 2007
K S SALIM Vs. STATE OF KERALA
February 21, 2007
K SANIL KUMAR Vs. STATE OF KERALA
January 23, 2007
K SASI Vs. STATE OF KERALA
March 21, 2007
K SASI Vs. STATE OF KERALA
December 12, 2007
K SASIKANTHAN Vs. SUB INSPECTOR OF POLICE
May 4, 2007
K SATHYANESAN Vs. SUB INSPECTOR OF POLICE
February 12, 2007
K SHAFEEQUE Vs. STATION HOUSE OFFICER RAJAPURAM
May 29, 2007
K SIDDIQUE ALIAS BISMILLA SIDDIQUE Vs. STATE OF KERALA
February 14, 2007
K SREEDHARA PANICKER Vs. STATE OF KERALA
February 22, 2007
K SUBRAMANIAN Vs. PRADEEP
May 25, 2007
K SUBRAMANYAM Vs. STATE OF KERALA
March 15, 2007
K SUDEEP Vs. DISTRICT JUDGE
January 23, 2007
K SUDHAKARAN NADAR Vs. STATE OF KERALA
January 8, 2007
K SUJA Vs. RANJITH RAJENDRAN
April 13, 2007
K T ANTONY Vs. MARY D CUNHA
February 9, 2007
K T CHELLAPPAN Vs. KERALA STATE
February 20, 2007
K T DEVASSY Vs. NANDANAN
February 1, 2007
K T HASSAN KOYA Vs. MADHU GUPTA
February 14, 2007
K T KURUVILA SON Vs. GEO PAUL AND COMPANY
May 23, 2007
K T LONAPPAN Vs. CATHOLIC SYRIAN BANK LIMITED
January 10, 2007
K T SATHYAJITH Vs. K JAYAPAL
January 25, 2007
K T SIMON Vs. STATE OF KERALA
February 14, 2007
K T SUBAIDA Vs. CALICUT CO OPERATIVE URBAN BANK LTD
February 6, 2007
K T THEJUS Vs. SUB INSPECTOR OF POLICE
February 12, 2007
K THYAGARAJAN ALIAS RAJAN Vs. K P JOHN
February 14, 2007
K USHA Vs. STATE OF KERALA
December 7, 2007
K USHAMMA SREEBHAVAN Vs. PRABHA KUMARI
April 12, 2007
K V ABDULLA HAJI Vs. STATE BANK OF TRAVANCORE
April 13, 2007
K V DANIEL Vs. REGIONAL TRANSPORT AUTHORITY
January 9, 2007
K V JOY Vs. STATE OF KERALA
January 5, 2007
K V MUHAMMED Vs. CHIEF MANAGER
January 4, 2007
K V RAJAN Vs. KERALA STATE FINANCIAL CORPORATION
January 1, 2007
K V SIVANANDAN GOVT CONTRACTOR Vs. KERALA AGRICULTURAL UNIVERSITY
April 13, 2007
K V TESSY Vs. SUVARNA INVESTMENTS
July 19, 2007
K VAIRAMUDIGOWDA Vs. FOOD INSPECTOR
January 4, 2007
K VENKITESH Vs. CBCID KOZHIKODE
March 21, 2007
K VIJAYA KUMAR Vs. K J MATHEW
January 23, 2007
K VISWESH Vs. STATE OF KERALA
January 23, 2007
K. A. KALAM Vs. ALLEPPEY COOPERATIVE SPINNING MILLS LTD.
March 20, 2007
K. A. SADEEK Vs. STATE OF KERALA
July 5, 2007
K. ABDU AND CO. Vs. ITO
November 19, 2007
K. CHOMA NAIKA, S/O LATE APPU NAIKA, Vs. RAMA NAIKA, S/O. MAHALINGA NAIKA
February 22, 2007
K. DEVAPPA S/O. CHANIYA Vs. KASARAGOD SELF EMPLOYEES FINANCING
September 6, 2007
K. G. THILAKAN Vs. TAHSILDAR, MUKUNDAPURAM
March 5, 2007
K. G. VINOD Vs. STATE OF KERALA
July 4, 2007
K. JAYAPRAKASH Vs. INDIAN AIRLINES AND INDUSTRIAL TRIBUNAL
July 12, 2007
K. K. RAMACHANDRAN MASTER V. M Vs. SREYAMSKUMAR
January 3, 2007
K. KANNAN Vs. FRANCIS
February 28, 2007
K. KOYA S/O. MOHAMMED Vs. THE REGIONAL TRANSPORT AUTHORITY AND THE SECRETARY
December 3, 2007
K. KRISHNA KUMAR Vs. VRINDAVAN HOTEL (P) LTD.
April 4, 2007
K. KUNHIMOIDEEN, KADOOR ESSENTIAL OILS Vs. STATE OF KERALA
November 16, 2007
K. MOIDEEN Vs. C. M. RAMESAN
August 2, 2007
K. N. SURENDRAN Vs. SECRETARY, UNION OF INDIA
October 16, 2007
K. RADHAKRISHNAN, TECHNICAL ASSISTANT Vs. THE INSPECTOR OF POLICE, (SPE/CBI) AND STATE OF KERALA
September 26, 2007
K. SADASIVAN Vs. STATE OF KERALA AND ORS.
July 19, 2007
K. SUBRAMANIAN S/O. T.S. KRISHNA IYER Vs. R. LAKSHMANAN S/O. A.L. RAMASWAMY
May 24, 2007
K. SUDHAKARAN, M.L.A. Vs. STATE OF KERALA AND ORS.
September 20, 2007
K. V. RADHA Vs. STATE OF KERALA
October 16, 2007
K.A. VENUGOPAL Vs. STATE OF KERALA AND ORS.
January 9, 2007
K.C. LONAPPAN Vs. STATE OF KERALA AND ST. RAPHEL, S CHURCH
January 24, 2007
K.G. RAVINDRAN, DRIVER AND ORS. Vs. KERALA WATER AUTHORITY AND ORS.
July 23, 2007
K.G.P. INDUSTRIES Vs. THE ASST. COMMISSIONER (ASSMT),
September 24, 2007
K.G.RAJAMOHAN NAIR Vs. STATE OF KERALA, REP. BY THE SECRETARY
March 16, 2007
K.H. FLOORINGS Vs. STATE OF KERALA
June 27, 2007
K.K. ABDUL KHADER Vs. ABDUL RAHIMAN
September 11, 2007
K.K. RAMACHANDRAN MASTER Vs. DR. K. JYOTHILAL AND ORS.
February 20, 2007
K.K. SURESH S/O. K.K. KURUP Vs. KERALA FINANCIAL CORPORATION,
September 6, 2007
K.K.NAUSHAD Vs. INTELLIGENCE OFFICER
March 28, 2007
K.M. JAYASENAN S/O. K. MADHAVAN Vs. STATE OF KERALA, THE SECRETARY TO GOVERNMENT,
September 25, 2007
K.N. BALAKRISHNAN S/O. SANKUNNY Vs. THE CHIEF ACCOUNTS OFFICER (PENSION) AND THE KERALA STATE TRANSPORT CORPORATION
February 5, 2007
K.P. GOPINATH, PROPRIETOR Vs. STATE OF KERALA
October 31, 2007
K.P. VARKEY Vs. DY. COMMISSIONER OF INCOME TAX
November 1, 2007
K.R. ARAVINDAKSHAN NAIR Vs. ESSEN BHANKERS, PATHANAMTHITTA
July 19, 2007
K.T. JOB Vs. INDUSTRIAL TRIBUNAL
November 1, 2007
K.T. THOMAS Vs. P. SREEDHARA VARMA
October 3, 2007
KABEER A A Vs. STATE OF KERALA
March 21, 2007
KABIR Vs. STATE OF KERALA
April 27, 2007
KABIRDAS Vs. ELE CHEM SYSTEMS
May 23, 2007
KADUTHURUTHY URBAN COOPERATIVE BANK LTD Vs. STATE OF KERALA
February 9, 2007
KAJA HUSSAIN Vs. M HARIDASAN
March 23, 2007
KAJAN Vs. STATE OF KERALA
January 16, 2007
KALATHIL PARAMBIL KILAR Vs. RAMLA
February 7, 2007
KALATHIL RIYAS Vs. STATE OF KERALA
March 26, 2007
KALI AMMAL Vs. S V BALASUBRAMANIAN
February 20, 2007
KALLIL THIRUVALIL ABDULLA HAJI Vs. EARAYINTAVIDE ANNERI KRISHNAN
March 5, 2007
KALLUNGAL MOIDU Vs. RAMESH KUMAR
February 21, 2007
KALTHIL PARAMBIL SATHEESAN Vs. ANIMANGALATH KALYANI ALIAS SHINNAMALU AMMA
January 25, 2007
KAMALAKSHY W/O. SUKUMARANASAN Vs. OMANA W/O. SIVADASAN AND SIVADASAN H/O. OMANA
June 4, 2007
KAMALAM Vs. STATE OF KERALA
February 9, 2007
KAMARUDDEEN Vs. THENNADAN MUHAMMED ALIAS KUNHAPPA
January 23, 2007
KAMMAD HAJI V M Vs. STATE OF KERALA
February 20, 2007
KANAKAM VAMANA SHENOY Vs. GOPINATH SHENOY
October 3, 2007
KANCOR INGREDIENTS LIMITED Vs. THE GENERAL MANAGER AND ORS.
September 26, 2007
KANDAKADAVU PADASEKHARAM Vs. STATE OF KERALA
September 25, 2007
KANMANATH VISWAN Vs. KADAVATH PURAYIL KUNHAMINA
January 4, 2007
KANNAN ALIAS KANNAPPANUNNI Vs. STATE OF KERALA
February 6, 2007
KANNAN ALIAS KIRAN ALIAS DONA KRISHNAN Vs. STATE OF KERALA
March 27, 2007
KAPIL A ALIAS SHAJI Vs. STATE OF KERALA
February 21, 2007
KARIKKAKUZHIYAN MOHIYUDHIN Vs. CHOLA ULLATTU RUKHIYA
March 23, 2007
KARIM S O ADIMANKUNJU Vs. DONY
March 30, 2007
KARIMPUZHA H S S Vs. STATE OF KERALA
January 12, 2007
KARTHIKEYAN Vs. DAYASEELAN
September 20, 2007
KARTHIYAYINI Vs. STATE OF KERALA
May 23, 2007
KARTHYAYANI Vs. REMANI
July 27, 2007
KARTHYAYANI AMMA Vs. DANDAPANI PILLAI KOCHUVELIYIL
February 14, 2007
KARUNAKARAN RAMAN Vs. STATE OF KERALA
February 21, 2007
KARUNANITHI R. Vs. BHARAT SANCHAR NIGAM LTD
January 15, 2007
KARVARNAN Vs. C P JAYADEVAN
June 4, 2007
KASSIM Vs. SALES TAX OFFICER
September 5, 2007
KATHANI @ YESODA AMMA Vs. THANKAMMA
February 21, 2007
KATHREENA GREGORY Vs. UNION OF INDIA
August 21, 2007
KATUKKATHODIYIL BHASKARAN Vs. KALIYAKKIL SREEDHARAN NAIR
June 13, 2007
KATUKKATHODIYIL BHASKARAN Vs. KALIYAKKIL SREEDHARAN NAIR
May 13, 2007
KAVALAN Vs. MUKUNDAN
November 15, 2007
KAVIRAJAN, R. AND ORS. Vs. K.S.B.C. LTD. AND ANR.
March 19, 2007
KAVVAYIKKARAN MUHAMMADKUNHI Vs. STATE OF KERALA
May 23, 2007
KELAPPAN K. M. Vs. STATE OF KERALA
August 18, 2007
KENDRIYA VIDYALAYA SANGATHAN Vs. KENDRIYA VIDYALAYA NON-TEACHING STAFF ASSOCIATION
October 4, 2007
KENNY KURUVILLA Vs. MERLY MATHEW
February 12, 2007
KERALA FINANCIAL CORPORATION Vs. GANGALAKSHMI PHARMASEUTICALS P LTD
June 4, 2007
KERALA FINANCIAL CORPORATION Vs. JOINT COMMISSIONER OF INCOME-TAX
December 19, 2007
KERALA FINANCIAL CORPORATION OFFICERS ASSOCIATION Vs. KERALA FINANCIAL CORPORATION
April 13, 2007
KERALA GOVERNMENT LAW COLLEGE TEACHERS ASSOCIATION Vs. STATE OF KERALA AND
October 4, 2007
KERALA HOTEL AND RESTAURANT ASSOCIATION Vs. DISTRICT COLLECTOR KOTTAYAM
June 5, 2007
KERALA INDUSTRIAL INFRASTRUCTURE Vs. ANITHA JOHNKUTTY
March 16, 2007
KERALA JUDICIAL OFFICERS ASSOCIATION Vs. STATE OF KERALA
August 8, 2007
KERALA MINERALS Vs. REG PROVIDENT FUND COMMR
May 15, 2007
KERALA POLICE ASSOCIATION Vs. PRINCIPAL SECRETARY
January 2, 2007
KERALA PUBLIC SERVICE COMMISSION Vs. S ANITHA
June 7, 2007
KERALA PUBLIC SERVICE COMMISSION Vs. ABDUL RASHEED K
July 25, 2007
KERALA PUBLIC SERVICE COMMISSION Vs. SAJITH KUMAR G
February 19, 2007
KERALA SELF FINANCING ENGINEERING Vs. THE M.G. UNIVERSITY
November 23, 2007
KERALA SELF FINANCING ENGINEERING COLLEGE MANGEMENTS ASSOCIATION Vs. ADMMISSION SUPERVISORY COMMITTEE FOR PROFESSIONAL COLLEGE
June 7, 2007
KERALA STATE CIVIL SUPPLIER CORPORATION Vs. INDUSTRIAL TRIBUNAL
January 23, 2007
KERALA STATE COOPERATIVE CONSUMERS FEDERATION LTD Vs. SUB REGISTRAR
March 2, 2007
KERALA STATE ELECTRICITY BOARD Vs. SINIYA MOL C S
November 21, 2007
KERALA STATE ELECTRICITY BOARD Vs. WESTERN INDIA COTTONS LIMITED
May 31, 2007
KERALA STATE ELECTRICITY BOARD Vs. P V LORANCE
January 3, 2007
KERALA STATE ELECTRICITY BOARD Vs. SHAJI SUDHAKARAN
January 5, 2007
KERALA STATE ELECTRICITY BOARD AND ORS. Vs. KERALA SPONGE IRON LTD.,
October 29, 2007
KERALA STATE HOUSING BOARD Vs. DISTRICT COLLECTOR
February 13, 2007
KERALA STATE POLLUTION CONTROL AND THE SENIOR ENVIRONMENTAL ENGINEER Vs. STATE OF KERALA; CORPORATION OF COCHIN AND MRS GEETHA MOHAN
March 2, 2007
KERALA STATE ROAD TRANSPORT CORPORATION Vs. B ANIL KUMAR
February 21, 2007
KERALA STATE SAHITYA PARISHAT Vs. D SREEKUMAR
May 30, 2007
KERALA STATE WAREHOUSING CORPORATION ERNAKULAM Vs. K S DEVADASAN
October 17, 2007
KERALA WATER AUTHORITY Vs. P T CHACKO
September 20, 2007
KESARI BALAKRISHNA PILLAI MEMMORIAL Vs. STATE OF KERALA
February 13, 2007
KESAVAN VELYAKOCHU Vs. RAJAKKADU GRAMA PANCHAYATH
February 9, 2007
KHAIRUNNISA U U Vs. KODARKKATIL RAVINDRAN
March 29, 2007
KHALID KUTTY Vs. STATE OF KERALA
April 27, 2007
KIRAN Vs. STATE OF KERALA
May 30, 2007
KIRANDUMKARA MURALEEDHARAN Vs. V.P. ABDUL LATHEEF S/O. ABDULKHADER
July 13, 2007
KISHORE Vs. STATE OF KERALA
March 14, 2007
KISHORE P M Vs. JACOB P O
February 14, 2007
KITTUMANI Vs. PUBLIC SERVICE COMMISSION
November 15, 2007
KIZHAKKUMPURATHU KUNCHI MOOSA HAJI Vs. STATE OF KERALA
March 20, 2007
KIZHISSERI ASHRAF Vs. STATE OF KERALA
May 24, 2007
KM ABOOBACKER Vs. STATION HOUSE OFFICER
October 9, 2007
KOCHU THRESSIA Vs. ALBERT
August 7, 2007
KOCHUMON Vs. ANISH KUMAR AND STATE OF KERALA
March 7, 2007
KOCHUMON ALIAS BIJU SAHADEVAN Vs. STATE OF KERALA
March 26, 2007
KOCHUPOLY Vs. HOLY FAMILY CHITS AND LOANS PVT. LTD
June 12, 2007
KOIVILA RAMACHANDRAN, MEMBER AND ORS. Vs. THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
July 18, 2007
KOLAMBIL KHADER Vs. STATE OF KERALA
January 11, 2007
KOLANGARAKANDY RANDUPURAYIL RUKHIYA Vs. P R JAFFER HAJI
May 29, 2007
KOLANGARATH PADMANABHAN Vs. KAMBARATH OMANA
August 23, 2007
KOLATHINGAL MARIYUMMA Vs. SOUTH MALABAR GRAMIN BANK
January 24, 2007
KOMALAN Vs. INSPECTOR CBCID
May 29, 2007
KOMALAN Vs. STATE OF KERALA
October 31, 2007
KOMALAVALLY Vs. JOY JOHN
February 9, 2007
KOMMAKKARAN POTHERI VALSAN Vs. CHATHAPATTIL MOHAMMED IQBAL
June 4, 2007
KOOLA TIMBER INDUSTRIES Vs. STATE OF KERALA
May 31, 2007
KOORAPURATH RAGHAVAN Vs. SUB INSPECTOR OF POLICE
February 1, 2007
KOORUMMAL CHEMMARATHI Vs. MUNDON CHANDRI W/O. KUNHAPPA AND ORS.
February 12, 2007
KORA Vs. DISTRICT COLLECTOR
March 27, 2007
KORA ABRAHAM Vs. SPECIAL SALE OFFICER
February 19, 2007
KORA ABRAHAM Vs. STATE OF KERALA
December 10, 2007
KORATH POTHEN Vs. ASSISTANT ENGINEER
January 23, 2007
KOROTH THAMASIKKUM AYYATHANKANDI SALEEM Vs. GANAPATHI VATTATH RABIYA
April 12, 2007
KOSHY CHERIAN Vs. STATE OF KERALA
March 28, 2007
KOSHY GEORGE Vs. IRCLE INSPECTOR OF POLICE
February 13, 2007
KOYAMON ALI Vs. STATE OF KERALA
February 5, 2007
KOZHIPARAMBATH MUHAMMED Vs. STATE OF KERALA
February 5, 2007
KRISHNA MANIYANI Vs. STATE OF KERALA
July 21, 2007
KRISHNA PRASAD Vs. SUB INSPECTOR OF POLICE
March 28, 2007
KRISHNADAS ALIAS MOTTA Vs. STATE OF KERALA
April 27, 2007
KRISHNADAS NAGAN Vs. STATE OF KERALA
February 9, 2007
KRISHNAKU Vs. SUB INSPECTOR OF POLICE
January 9, 2007
KRISHNAKUMAR Vs. N P RAJAN AND ANR
October 18, 2007
KRISHNAKUTTY NAIR Vs. PANKAJAM
June 14, 2007
KRISHNAMMA AND ORS. Vs. NEELALOHITHA ALIAS BHADMAKANCHANA AND NEELALOHITHAN ALIAS NEELAMBARAN
January 30, 2007
KRISHNAN Vs. KOODERI DEVAKI
August 21, 2007
KRISHNAN NAIR Vs. E MADHAVAN NAIR
May 29, 2007
KRISHNANKUTTY Vs. K R SURESH
February 14, 2007
KRISHNANKUTTY Vs. STATE OF KERALA
February 15, 2007
KRISHNAPPA BANGERA S/O. SUBBA SAPALYA Vs. SANJEEVA BANGERA S/O. SUBBA SAPALYA AND ORS.
February 19, 2007
KUMAR V UNNITHAN Vs. MANJU K NAIR
October 15, 2007
KUMARAN Vs. HARI HARIPRASAD
March 23, 2007
KUNDANKUMAR A SHETTY Vs. STATE OF KERALA
April 13, 2007
KUNHALAN Vs. STATE OF KERALA
March 29, 2007
KUNHAMMAD ABDULLA Vs. KERALA STATE ELECTION COMMISSION
February 2, 2007
KUNHAMUTTY M Vs. STATE OF KERALA
April 11, 2007
KUNHAVA Vs. STATE OF KERALA
January 3, 2007
KUNHI KELU NAIR Vs. STATE OF KERALA
January 3, 2007
KUNHI RAMAN Vs. COMMISSIONER OF CUSTOMS
December 1, 2007
KUNHIRAMAN NANDINI AMMA Vs. K RAGHAVAN NAIR
January 23, 2007
KUNHOOTTY ALIAS MATTATHIL AUGUSTHY Vs. S H O CHITTARIKKAL POLICE STATION
March 13, 2007
KUNJAMMA Vs. STATE OF KERALA AND ORS.
January 17, 2007
KUNJAN ALIAS KOCHERUKKAN Vs. STATE OF KERALA
February 1, 2007
KUNJAN ALIAS KUKNCHERUKKAN Vs. STATE OF KERALA
February 19, 2007
KUNJI MOIDU Vs. STATE OF KERALA
January 8, 2007
KUNJU KUNJU Vs. STATE OF KERALA
July 25, 2007
KUNJUMOL ALIAS ALIAMMA Vs. LUCKOSE VARGHESE
February 5, 2007
KUNJUMON ALIAS THADIKUNJUMON Vs. STATE OF KERALA
May 24, 2007
KURIACHAN CHACKO Vs. STATE OF KERALA
July 19, 2007
KURIAKOSE S/O. CHERIA AND SAROJINI D/O. VELAYUDHAN Vs. THANKAPPAN S/O. KUMARAN AND RAGHAVAN S/O. KUMARAN
July 13, 2007
KURIAKOSE T M Vs. CHIEF ENGINEER
March 23, 2007
KURIAN Vs. STATE OF KERALA
April 4, 2007
KURIAN K J Vs. STATE OF KERALA
March 14, 2007
KURIAN MATHEW Vs. PEOPLE S URBAN CO OPERATIVE BANK LTD
February 2, 2007
KURIAN VARGHESE Vs. STATE OF KERALA
April 9, 2007
KURIYAN GEORGE Vs. ABHILASH
February 2, 2007
KURUPPAMPADY SERVICE CO OPERATIVE BANK Vs. T K DAVID
December 6, 2007
KURUVALAN SUKUMARAN Vs. STATE OF KERALA
February 9, 2007
KURUVILLA Vs. CORPORATION BANK
August 23, 2007
KURUVILLA VARGHESE Vs. SAPNAM ELIZABETH JOSEPH
May 25, 2007
KUSUMAM AUGUSTINE Vs. STATE OF KERALA
March 23, 2007
KUTTAN ALIAS SURESH KUMAR Vs. STATE OF KERALA
May 24, 2007
KUTTAPPAN Vs. STATE OF KERALA
November 7, 2007
KUTTIAMMA Vs. STATE OF KERALA
January 12, 2007
KUTTY IRAVI Vs. STATE OF KERALA
March 22, 2007
LAL THANKAPPAN Vs. STATE OF KERALA
January 15, 2007
LALITHA JAIN Vs. STATE OF KERALA
November 29, 2007
LALITHA RAMACHANDRAN Vs. SHAN FINANCIERS
March 29, 2007
LALU JOSEPH LIAISON SECRETARY Vs. STATE OF KERALA
January 1, 2007
LATHEEF Vs. STATE OF KERALA
May 18, 2007
LATHEEF IBRAHIM Vs. STATE OF KERALA
February 6, 2007
LATHEEF P P Vs. STATE OF KERALA
January 2, 2007
LATHEESH P M RAGHAVAN Vs. S H O KANNUR TOWN POLICE STATION
March 23, 2007
LEELA KUNJU KUNJU Vs. SECRETARY
January 1, 2007
LEELA MATHEW Vs. KRISHNAMOORTHY
July 17, 2007
LEELAMMA Vs. REGISTRAR OF BIRTHS AND DEATHS KORATTY
May 24, 2007
LEELAMMA AUGUSTINE M KALAYIL HOUSE Vs. KERALA STATE CO-OPERATIVE RUBBER MARKETING FEDERATION LTD
December 3, 2007
LEENA ANIL KUMAR Vs. STATE OF KERALA
April 9, 2007
LEENA DILEEP Vs. SECRETARY C I T U
February 20, 2007
LEJU JOSEPH Vs. STATE OF KERALA
March 16, 2007
LESLIE BIVEIRA Vs. STATE OF KERALA
August 24, 2007
LESTINE C J XAVIER Vs. STATE OF KERALA
March 21, 2007
LIC HOUSING FINANCE LTD Vs. ABRAHAM PHILIP
May 31, 2007
LIONEL FLHER Vs. DISTRICT COLLECTOR
February 8, 2007
LIS REGISTERED PALAKKAL COURT Vs. STATE OF KERALA
March 23, 2007
LISHA BABU Vs. DISTRICT COLLECTOR ERNAKULAM
August 7, 2007
LISHA SARA JACOB Vs. STATE OF KERALA
September 13, 2007
LISIE MEDICAL AND EDUCATIONAL INSTITUTIONS Vs. STATE OF KERALA
January 4, 2007
LITTLE DAUGHTERS OF ST. JOHNS GILBERT Vs. STATE OF KERALA
September 28, 2007
LIVESTOCK IMPROVEMENT ASSOCIATION Vs. STATE OF KERALA, THE DIRECTOR OF ANIMAL HUSBANDRY,
March 22, 2007
LIZY DEVASSIACHAN Vs. MEENACHIL CO OPERATIVE AGRICULTURAL
March 14, 2007
LOGTECH INFOWAY PVT LTD Vs. STATE OF KERALA
May 31, 2007
LOUIS THADAKKOTTAKARA ANTONY Vs. STATE OF KERALA
February 5, 2007
LUKMAN E K ESSA Vs. V J JOSEPH
February 19, 2007
LUKMAN EASA Vs. DISTRICT COLLECTOR
March 30, 2007
LUKOSE Vs. STATE OF KERALA
January 23, 2007
LUPIN LTD Vs. G SURESH
October 5, 2007
M A ALEXANDER Vs. SUPERINTENDENT OF POLICE
February 1, 2007
M A ANEES Vs. STATE OF KERALA
March 26, 2007
M A FIROZRAHIMAN Vs. STATE OF KERALA
May 24, 2007
M A K AGRO COMMODITIES TRADING PVT LTD Vs. STATE OF KERALA
January 12, 2007
M A MOHAMMED Vs. STATE OF KERALA
February 13, 2007
M A MONY Vs. M P LEELAMMA
March 29, 2007
M A NAZER Vs. STATE OF KERALA
February 21, 2007
M A UMMER Vs. STATE OF KERALA
January 3, 2007
M ABDUL KAREEM Vs. STATE OF KERALA
January 8, 2007
M ABDUL RAHIMAN Vs. UNION OF INDIA
September 19, 2007
M ABDUL RAHIMAN PILLAI Vs. STATE OF KERALA
September 24, 2007
M ABDUL SALAM Vs. STATION HOUSE OFFICER
February 2, 2007
M ABOOBACKER Vs. FATHIMATH SUHARA
February 2, 2007
M ABUBAKER Vs. KADIJA UMMAL
April 2, 2007
M B RADHABAI AMMA Vs. KERALA STATE ROAD TRANSPORT CORPORATION
February 9, 2007
M B SURENDRAN Vs. STATE OF KERALA
March 30, 2007
M BHASKARAN Vs. CHIEF ENGINEER
January 3, 2007
M C GEORGE Vs. UNION OF INDIA
June 4, 2007
M C SUKUMARAN Vs. STATE OF KERALA
January 9, 2007
M C VARGHESE Vs. M C MATHEW
January 22, 2007
M CHOYIKUTTY Vs. DURGA INVESTMENTS LTD
February 2, 2007
M D GOPALAKRISHNAN Vs. M K DIVAKARAN
February 1, 2007
M D JOS MANAGING DIRECTOR Vs. B G VINOD
March 12, 2007
M D SHINTO Vs. STATE OF KERALA
February 12, 2007
M G GOURI Vs. STATE OF KERALA
July 13, 2007
M G JOSEPH V C Vs. KURIAKOSE
January 11, 2007
M G MANI Vs. M J JOHN
May 29, 2007
M G SASIDHARAN Vs. ACCOUNTANT GENERAL
March 23, 2007
M G THOMAS Vs. STATE OF KERALA
January 4, 2007
M H FAIZAL BABU Vs. STATE OF KERALA
January 8, 2007
M HANEEFA Vs. PATHANAMTHITTA MUNICIPALITY
August 13, 2007
M HASSAN KUNJU Vs. ALAPPUZHA MUNICIPALITY
January 5, 2007
M J CYRIAC Vs. STATE BANK OF INDIA
January 23, 2007
M J LUIZ Vs. STATE OF KERALA
April 27, 2007
M J SARASWATHY AMMA Vs. KARTHIAYANI PILLAI AMBIKA KUMARY
November 2, 2007
M J THOMAL Vs. STATE OF KERALA
October 27, 2007
M J THOMAS Vs. STATE OF KERALA
October 25, 2007
M JAYAKRISHNAN Vs. STATE OF KERALA
March 21, 2007
M JAYANTHI Vs. SURENDRA MANJESWAR
June 25, 2007
M K GOPI Vs. STATE OF KERALA
March 13, 2007
M K JANARDHANAN Vs. SUB INSPECTOR OF POLICE
February 2, 2007
M K KASSIM Vs. P S SUNIL KUMAR
March 22, 2007
M K KOCHURAMAN Vs. STATE OF KERALA
January 4, 2007
M K KUNHIRAMAN MASTER Vs. KAYYAMVELLI KANARAN
January 5, 2007
M K PARAMESWARAN Vs. N R SUBRAMANIAM
January 11, 2007
M K RAVI VARMA JAJA Vs. COMMISSIONER HR AND CE
January 9, 2007
M K SASI Vs. STATE OF KERALA
February 14, 2007
M K SIVADASAN Vs. STATE OF KERALA
March 29, 2007
M K SUBAIRKUTTY Vs. C G ANTONY
March 19, 2007
M K VIJAYAN NAIR Vs. E V PRAKASHAN
January 19, 2007
M KABEER Vs. STATE OF KERALA
January 9, 2007
M KABEER Vs. STATE OF KERALA
April 10, 2007
M KAMARUNNISSA Vs. STATE OF KERALA
January 16, 2007
M L JOSEPH FRANCIS Vs. THOMAS P JOSEPH
July 20, 2007
M M ASHRAF Vs. COLLECTOR OF CUSTOMS
May 4, 2007
M M JOSE Vs. NIVEDITHA P HARAN
June 1, 2007
M M JOSEPH Vs. SUPERINTENDENT OF POLICE
February 13, 2007
M M MOIDOOTTY HAJI Vs. ABDUL JELEEL HAJI
July 18, 2007
M M NAZEER Vs. STATE OF KERALA
January 1, 2007
M M SIVADASAN Vs. A P RADHAKRISHNAN
March 19, 2007
M M SURESH Vs. MUHAMMED KOYA
April 27, 2007
M MOHIDEEN ALIAS MOIDEEN BIN AHAMED Vs. UNION OF INDIA
January 10, 2007
M MUHAMMED ASHRAF Vs. STATE OF KERALA
June 22, 2007
M N ANANDAN Vs. O S ABDUL NASAR
March 19, 2007
M N MOHANAN S/O NARAYANAN Vs. STATE BANK OF TRAVANCORE
January 15, 2007
M N NIRMALA Vs. K S E B
January 2, 2007
M N THANKAPPAN Vs. GOPALAKRISHNAN NAIR
January 9, 2007
M NANDAKUMAR Vs. STATE OF KERALA
January 10, 2007
M NASAR MUHAMMED Vs. YOOSUF SIDHIQUE
January 9, 2007
M P ABDUL SAMAD Vs. NEDUNGADI BANK LTD
February 6, 2007
M P BASHEER Vs. VIJESH VIJU N P
March 23, 2007
M P KHALID Vs. C PREMARAJAN
February 6, 2007
M P LATHIKA Vs. JAYASREE SIVANAND
November 16, 2007
M P RAJESH Vs. STATE OF KERALA
January 2, 2007
M P RAMAKRISHNAN NAIR Vs. GREATER COCHIN DEVELOPMENT AUTHORITY
January 2, 2007
M P THANKAPPAN Vs. P APPUKUTTAN
May 30, 2007
M P USHA Vs. RAJESH KUMAR G P
April 27, 2007
M P VARGHESE Vs. MAHATMA GANDHI UNIVERSITY
July 4, 2007
M PANKAJAKSHI Vs. STATE OF KERALA
April 13, 2007
M PRAKASAN Vs. STATE OF KERALA
May 29, 2007
M RAMAKRISHNA PILLAI Vs. RAMACHANDRAN
February 21, 2007
M RAMAN PILLAI Vs. A SIVARAMA PILLAI
March 22, 2007
M S PURUSHAN ASSISTANT DIRECTOR Vs. STATE OF KERALA
March 13, 2007
M S RAJAPPAN Vs. DEPUTY COLLECTOR GENERAL
May 15, 2007
M SALILAN Vs. DY INSPECTOR GENERAL OF POLICE
January 31, 2007
M SANJEEVAN Vs. DEVI AGENCIES
January 23, 2007
M SHAHUL HAMEED Vs. T RUKIYA
March 21, 2007
M SHAMSUL HUDA Vs. STATE OF KERALA
March 21, 2007
M SHEEJA Vs. STATE OF KERALA
June 1, 2007
M SURESH BABU Vs. T M SREEDHARAN
February 12, 2007
M T JOSEPH Vs. SUB INSPECTOR OF POLICE
March 30, 2007
M T V KUNHIKANNAN NAMBIAR Vs. VILLAGE OFFICER
February 9, 2007
M THAHA Vs. STATE OF KERALA
March 23, 2007
M U PRABHAN Vs. RATNAVALLAY
August 23, 2007
M U SHERLY Vs. PRESIDENT PARAPPURAM MILK PRODUCERS
January 23, 2007
M V AUGUSTINE Vs. VINCY AUGUSTINE
February 19, 2007
M V JOSEPH Vs. P J THOMAS
March 13, 2007
M V MANI Vs. STATE OF KERLA
February 14, 2007
M V RADHAKRISHNAN Vs. DIRECTOR GENERAL OF POLICE
May 28, 2007
M V SADANANDAN Vs. S I OF POLICE
February 6, 2007
M V SEBASTIAN Vs. STATE OF KERALA
February 14, 2007
M VASANTHAMALAR Vs. SALES TAX INSPECTOR
May 24, 2007
M. BALAGOPAL Vs. STATE OF KERALA
October 25, 2007
M. BHASI Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
September 19, 2007
M. J. BETTY Vs. UNION BANK OF INDIA
October 16, 2007
M. K. JANAKI Vs. INSPECTOR GENERAL OF PRISONS
June 6, 2007
M. MUTHULEKSHMI Vs. THE SUPERINTENDENT OF POLICE AND ORS.
May 25, 2007
M. NARAYANAN CHETTIAR Vs. THE PRESIDENT AND ORS.
December 7, 2007
M. P. AGENCIES Vs. STATE OF KERALA
June 7, 2007
M. S. DARWIN Vs. SATBIR SINGH
August 3, 2007
M.G. VALSALAKUMAR, FORMERLY SPECIAL GRADE Vs. STATE
October 8, 2007
M.J. CHACKO S/O GEORGE Vs. MANAGING DIRECTOR, REGIONAL SECRETARY AND LABOUR COURT
November 2, 2007
M.J. JOSE Vs. THE COMMERCIAL TAX OFFICER AND MR. K.A. FRANCIS
May 23, 2007
M.P. RAJU Vs. STATE OF KERALA
November 19, 2007
M/S. ING VYSYA BANK LTD. Vs. STATE OF KERALA AND ORS.
September 27, 2007
MADAI THIRUVARKAT KAVU DEVASWOM Vs. CHAMAPARAMBIL RADHA
January 17, 2007
MADATHIL MARAKAR HAJI Vs. VAKKOM B PURUSHOTHAMAN
April 11, 2007
MADATHILTHAZHA ABRAHAM Vs. STATE OF KERALA
January 3, 2007
MADATHODI ANWAR ALIAS ANWAR SADATH ALIAS MANI Vs. STATE OF KERALA
February 13, 2007
MADHAVAN Vs. STATE OF KERALA
March 1, 2007
MADHAVAN NAIR Vs. STATE OF KERALA
January 8, 2007
MADHU Vs. SANTHOSH ALIAS KUTTAN
May 29, 2007
MADHU KURUMUTTATH VEEDU Vs. STATE OF KERALA
February 14, 2007
MADHURI Vs. SATHYASEELAN NADAR
February 14, 2007
MADHUSOODHANAN Vs. STATE OF KERALA
February 23, 2007
MAGI SENSALAVOS Vs. L N MAHARANA
January 25, 2007
MAHATMA GANDHI UNIVERSITY Vs. MANAGER ST ALBERTS COLLEGE
May 23, 2007
MAHATMA GANDHI UNIVERSITY Vs. SHERIN S
March 22, 2007
MAHESH Vs. STATE OF KERALA
February 1, 2007
MAHESH MARIKKAL GOVINDAN Vs. BOARD OF TRUSTEES OF SREE MOOKAMBIKA
March 22, 2007
MAHESH SASI Vs. SUB INSPECTOR OF POLICE
February 14, 2007
MAHILA PRADHAN AGENTS WELFARE SOCIETY Vs. SUPERINTENDENT OF POLICE
February 5, 2007
MAIKKILE ANICLUZ Vs. STATE OF KERALA
March 27, 2007
MAIMOONA JALEEL KOYA Vs. SUB INSPECTOR OF POLICE
March 20, 2007
MAJEED Vs. STATE OF KERALA
May 18, 2007
MAJEED Vs. CIRCLE INSPECTOR OF POLICE
March 12, 2007
MAJEED P K Vs. STATE OF KERALA
March 13, 2007
MAJEENDRANATH SAIT ALIAS MAHESH SAIT Vs. MUHAMMAD RAFI
January 9, 2007
MAJEETH ROSHAN Vs. SUB INSPECTOR OF POLICE
February 14, 2007
MAKBOOL MANDAYIPPURAM Vs. STATE OF KERALA
May 18, 2007
MALABAR CHIT FUNDS PVT LTD Vs. STATE OF KERALA
February 19, 2007
MALABAR CHIT FUNDS PVT LTD Vs. STATE OF KERALA
February 22, 2007
MALAKKARI Vs. STATE OF KERALA
May 30, 2007
MALAMKARA ORTHODOX SYRIAN CHURCH MEDICAL COLLEGE Vs. FEE REGULATORY COMMITTEE FOR PROFESSIONAL COLLEGES
August 18, 2007
MALAMPUZHA SERVICE CO-OPERATIVE BANK AND K.V. SIVARAMAN, THE PRESIDENT Vs. THE STATE OF KERALA,
July 17, 2007
MALATHI J RAI Vs. SUHARA ABBAS ALI
August 23, 2007
MALATHI J RAI Vs. KERALA STATE ELECTION COMMISSION
January 23, 2007
MALATHY AMMA Vs. STATE OF KERALA
February 9, 2007
MALU ALIAS MALATHI Vs. EXCISE INSPECTOR
January 12, 2007
MAMACHAN Vs. STATE OF KERALA
September 5, 2007
MAMMEN MATHEW Vs. M N RADHA KRISHNAN
October 15, 2007
MAMMEN MATHEW Vs. M N RADHAKRISHNAN
October 12, 2007
MANAGER AND PRINCIPAL Vs. STATE OF KERALA; MAHATMA GANDHI UNIVERSITY AND REGISTRAR
December 5, 2007
MANAGER ASSUMPTION COLLEGE Vs. STATE OF KERALA
December 5, 2007
MANAGER CHULIKA ESTATE Vs. KUNJUMOHANNED
October 10, 2007
MANAGER ISLAMIC LP SCHOOL Vs. STATE OF KERALA
March 19, 2007
MANAGER KARIMPUZHA HIGHER SECONDARY SCHOOL Vs. STATE OF KERALA
January 12, 2007
MANAGER PAZHASSIRAJA COLLEGE Vs. UNIVERSITY OF CALICUT
July 31, 2007
MANAGER S S HIGHER SECONDARY SCHOOL Vs. LIJIN G S
July 25, 2007
MANAGER SARASWATHI VILASAM U P SCHOOL Vs. PRIYESH ARAMANA
July 3, 2007
MANAGER V P PAUL Vs. JAMES VARGHESE
March 30, 2007
MANAGER, I.I.V.U.P. SCHOOL Vs. STATE OF KERALA AND ORS.
February 26, 2007
MANAGING DIRECTOR Vs. STATE OF KERALA
January 9, 2007
MANAGING DIRECTOR Vs. DINAMONY NIVARTHIL
February 1, 2007
MANAGING DIRECTOR Vs. INDUSTRIAL TRIBUNAL
January 23, 2007
MANAGING DIRECTOR Vs. NANIAMMA LAKSHMIKKUTYAMMA
March 6, 2007
MANAGING DIRECTOR K S I D C TRIVANDRUM Vs. JANAKIAMMA PANJAKSHIAMMA
August 10, 2007
MANAGING PARTNER SHANTHI FLOUR MILLS Vs. REGIONAL DIRECTOR ESI CORPORATION
July 9, 2007
MANAKKAL JUMATHPALLI COMMITTEE Vs. V P MUHAMMED ALIAS MANUTTY
February 6, 2007
MANDOOR ALI Vs. REVENUE DIVISIONAL OFFICER
April 12, 2007
MANESH Vs. S I OF POLICE
January 3, 2007
MANI ALIAS HARIHARAN Vs. BIJU DAMODARAN
January 23, 2007
MANIAN PATHROSE Vs. STATE OF KERALA
March 28, 2007
MANIKANDAN Vs. S I OF POLICE NALLALAM POLICE STATION
November 29, 2007
MANIKANDAN S/O. NAGAN Vs. STATE OF KERALA
March 8, 2007
MANIKANTAN ALIAS MANI VELUSWAMY Vs. STATE OF KERALA
March 23, 2007
MANIKKAM Vs. ASST ENGINEER
July 12, 2007
MANIKUTTAN Vs. STATE OF KERALA
May 29, 2007
MANIKUTTAN CHAVARO Vs. STATE OF KERALA
February 21, 2007
MANIYAN KUNJU Vs. STATE OF KERALA
February 5, 2007
MANJESH BABU Vs. SALIM KOLLAMPARAMBIL
June 1, 2007
MANJILAS RICE MILL Vs. STATE OF KERALA
January 16, 2007
MANJU M LAL Vs. VANAJA J
January 24, 2007
MANJUNATHA Vs. STATION HOUSE OFFICER
March 28, 2007
MANJUSHA K., III BAMS STUDENT Vs. THE KANNUR UNIVERSITY AND THE CONTROLLER OF EXAMINATIONS
May 25, 2007
MANNADI SNDP SAKHA YOGAM Vs. SUB DIVISIONAL MAGISTRATE
January 25, 2007
MANNATH ABDUL AZEEZ Vs. RAMESH KUMAR KARUNAKARAN NAIR
February 21, 2007
MANNINGAYIL FAIZAL Vs. STATE OF KERALA
March 13, 2007
MANOHARAN Vs. STATE OF KERALA
February 2, 2007
MANOHARAN Vs. RADHADEVI
May 31, 2007
MANOHARAN PONNAMBALAM Vs. STATE OF KERALA
February 5, 2007
MANOHARAN S/O. VELUKUTTY AND SREEJA D/O. NAGAMMA Vs. G. DASAMMA D/O. GRACY AND ORS.
September 6, 2007
MANOHARAN, C. AND ORS. Vs. KERALA STATE WAREHOUSING CORPORATION AND ANR.
June 6, 2007
MANOJ Vs. K PREMANANDAN
March 27, 2007
MANOJ Vs. DEPUTY TAHSILDAR
January 9, 2007
MANOJ @ BABU AND ORS. Vs. STATE OF KERALA
February 23, 2007
MANOJ KUTTAN Vs. STATE OF KERALA
February 14, 2007
MANOJ M Vs. SUB INSPECTOR OF POLICE
April 12, 2007
MANOJ S. & ORS Vs. STATE OF KERALA & ORS.
November 7, 2007
MANOJ T K Vs. SWWTO THOMAS
March 22, 2007
MANOJ THOMAS Vs. CAN FIN HOMES LTD
April 11, 2007
MANSOOR Vs. STATE OF KERALA
May 31, 2007
MANTHAN S/O. KANIYAN Vs. STATE OF KERALA
February 6, 2007
MANU M R Vs. STATE OF KERALA
March 12, 2007
MANUEL GEORGE Vs. STATE OF KERALA
February 1, 2007
MANUGOPAL ALIAS MANU Vs. STATE OF KERALA
March 22, 2007
MANUJ A.M. D/O MARIAMMA, HSA(ENGLISH) Vs. THE DISTRICT EDUCATIONAL OFFICER AND ORS.
August 18, 2007
MANY ALIAS KRISHNANKUTTY Vs. STATE OF KERALA
May 2, 2007
MAR BASELLIUS MEDICAL MISSION HOSPITAL Vs. JOSEPH BABU
January 17, 2007
MARGARET FRANCIS Vs. VEENA KANNAN
April 11, 2007
MARGRET JOSEPH Vs. DIVISIONAL FOREST OFFICER
January 4, 2007
MARIAM KOSHY Vs. JOLLY VARGHESE
August 10, 2007
MARIAMMA Vs. POULOSE
September 26, 2007
MARIYAMMA THOMAS Vs. KOTTAYAM CO OP URBAN BANK LTD
March 29, 2007
MARIYU Vs. DEPUTY SUPERINTENDENT
February 14, 2007
MAROLI SUKUMARAN Vs. STATE OF KERALA
February 15, 2007
MARTIN SEBASTIAN Vs. STATE OF KERALA
March 30, 2007
MARY Vs. ANNAMMA
December 10, 2007
MARY MATHA COLLGE OF ENGINEERING Vs. PREETHI ELIZABETH IYPE
February 2, 2007
MARY SEBASTIAN Vs. STATE OF KERALA
May 23, 2007
MARY THOMAS ATTULLIL Vs. DISTRICT COLLECTOR
July 27, 2007
MARYKUTTY JOSEPH Vs. STATE OF KERALA
September 17, 2007
MARYKUTTY PHILIP Vs. VARGHESE ABRAHAM
November 22, 2007
MATHAI, K.V. Vs. STATE CO-OPERATIVE ELECTION COMMISSION AND ORS.
March 28, 2007
MATHEW Vs. KERALA STATE CO OPERATIVE TRIBUNAL
March 16, 2007
MATHEW ABRAHAM Vs. V GOPALAKRISHNAN
October 29, 2007
MATHEW ALIAS MUTHU Vs. STATE OF KERALA
January 22, 2007
MATHEW C MATHEW Vs. P X RUDOLPH
April 12, 2007
MATHEW D Vs. DIRECTOR GENERAL OF POLICE
March 15, 2007
MATHEW GEORGE Vs. STATE OF KERALA
February 8, 2007
MATHEW IBRAHIM Vs. GOPALKRISHNAN
October 26, 2007
MATHEW JOSEPH Vs. JANAKI
January 23, 2007
MATHEW JOSEPH Vs. JANAKI &OTHERS
January 13, 2007
MATHEW K MATHEW Vs. FOOD INSPECTOR
April 9, 2007
MATHEW P VARGHESE Vs. SUPERINTENDENT OF POLICE KOLLAM
May 30, 2007
MATHEW S.P. Vs. THE STATE OF KERALA, THE DIRECTOR OF PUBLIC INSTRUCTIONS, THE ASSISTANT EDUCATIONAL OFFICER AND REV. C.H. ALFRED
March 1, 2007
MATHUKUTTY NINAN Vs. K V SEBASTIAN
March 19, 2007
MATTUMAL MOHAMMEDKUTTY Vs. SUB INSEPCTOR OF POLICE
January 10, 2007
MAVOOR GRAMA PANCHAYATH Vs. OMBUDSMAN
September 19, 2007
MAVULLATHIL ANANDAN Vs. KANNAMPOLIYAN NANU
January 4, 2007
MAXWELL ROZARIO Vs. O B RAYMON
February 14, 2007
MAYILVAHANAM MARKETING, SHORANUR Vs. ADDL. SALES TAX OFFICER, OTTAPPALAM
July 10, 2007
MAYIN PARAMBATHAZHATH IBRAHIM Vs. STATE OF KERALA
January 23, 2007
MEENAKSHI Vs. UDAYAKUMAR
September 27, 2007
MEENAKSHI SATHISH Vs. SOUTHERN PETROCHEMICAL INDUSTRIES
January 23, 2007
MEERANKHAN Vs. STATE OF KERALA
July 2, 2007
MEERASAHIB Vs. HASSANKUTTY
May 30, 2007
MEETHALE ILLATH SHANKARAN NAMBOODIRI Vs. COMMISSIONER HR AND CE BOARD KOZHIKODE
March 23, 2007
MELETHIL IYYATHIYA UMMA Vs. TALUK LAND BOARD
January 22, 2007
MERCY BABU NURSING ASSISTANT Vs. SUPERINTENDENT
March 13, 2007
MERCY MATHEW Vs. CHINNAMMA VARGHESE
April 11, 2007
MERLIN ALIAS SHERLY AUGUSTIN Vs. YESUDAS
February 13, 2007
MERSHID Vs. STATE OF KERALA
February 21, 2007
MICHAEL RAJ Vs. STATE OF KERALA
February 7, 2007
MIDLAND RUBBER AND PRODUCE COMPANY LIMITED Vs. STATE OF KERALA
October 17, 2007
MIL CONTROLS LTD. Vs. COMMISSIONER OF INCOME TAX
November 14, 2007
MINI GEORGE Vs. STATE OF KERALA
March 23, 2007
MINI VARGHESE Vs. VIJAYAKUMAR
February 19, 2007
MINIMOL Vs. SANKARACHARYA UNIVERSITY OF SANSKRIT
July 26, 2007
MINIMOL LUKOSE Vs. LIFE INSURANCE CORPORATION OF INDIA
March 19, 2007
MODY Vs. JOSE
June 6, 2007
MOHAMAD ALI HAJI Vs. RASITHA
April 13, 2007
MOHAMED ALI Vs. BEEFATHIMA
May 29, 2007
MOHAMEDALI ABUBACKER Vs. KUNJU MOIDEEN
January 5, 2007
MOHAMMAD Vs. KUNHAPPUTTY
July 6, 2007
MOHAMMED ALIAS BAVA Vs. STATE OF KERALA
May 2, 2007
MOHAMMED BASHEER Vs. STATE OF KERALA
September 6, 2007
MOHAMMED BASHEER MOIDEENKUTTY Vs. P KHADEEJA MOHAMMED
March 14, 2007
MOHAMMED BIVI A. Vs. SUSHEELA KOVILAMMA
June 28, 2007
MOHAMMED CHERRY Vs. SUB INSPECTOR OF POLICE
February 2, 2007
MOHAMMED HARIS Vs. P ARUMUGHAN
May 31, 2007
MOHAMMED KUNJU Vs. STATE OF KERALA
June 14, 2007
MOHAMMED MOIDU HAJI Vs. STATE OF KERALA
January 16, 2007
MOHAMMED MUBEEN Vs. STATE OF KERALA
March 23, 2007
MOHAMMED MUSTAK Vs. SANTA GOPINATHAN NAIR
February 5, 2007
MOHAMMED MUSTHAFA Vs. STATE OF KERALA
February 13, 2007
MOHAMMED RAFI S Vs. FATHAHUDEEN
July 24, 2007
MOHAMMED SALIB Vs. STATE OF KERALA
May 18, 2007
MOHAMMED SHERIF Vs. S H O
February 9, 2007
MOHAMMED SHIHAB P K Vs. STATE OF KERALA
March 14, 2007
MOHAMMED ZAHIR Vs. ADDITIONAL COMMISSIONER OF CUSTOMS
July 13, 2007
MOHAN C. MENON Vs. STATE OF KERALA
February 7, 2007
MOHANACHANDRAN Vs. STATE OF KERALA
May 30, 2007
MOHANAN Vs. STATE OF KERALA
February 5, 2007
MOHANAN Vs. STATE OF KERALA
May 28, 2007
MOHANAN Vs. KERALA STATE
January 15, 2007
MOHANAN Vs. STATE OF KERALA
July 31, 2007
MOHANAN A. V. Vs. MANAGER, A. U. P. SCHOOL
October 17, 2007
MOHANAN KARUNAKARAN Vs. STATE OF KERALA
March 1, 2007
MOHANAN KARUNAKARAN Vs. STATE OF KERALA
January 16, 2007
MOHANAN NARAYANAN Vs. STATE OF KERALA
January 22, 2007
MOHANAN NARAYANAN Vs. STATE OF KERALA
February 21, 2007
MOHANAN PILLAI Vs. STATE OF KERALA
January 12, 2007
MOHANAN VELUKKUTTAN Vs. JOINT REGISTRAR GENERAL
February 5, 2007
MOHANDAS Vs. GOVERNMENT OF KERALA
January 10, 2007
MOHANDAS Vs. CORPORATION OF THIRUVANANTHAPURAM
February 14, 2007
MOHANDAS KRISHNAN Vs. STATE OF KERALA
January 12, 2007
MOHANDAS MADHAVAN NAIR Vs. STATE OF KERALA
March 16, 2007
MOHANDAS NALLATHAMPI Vs. R SURESH
February 1, 2007
MOIDEEN R S Vs. GOVERNMENT OF KERALA
November 6, 2007
MOIDEEN SHAH Vs. JOSEPH MATHEW
August 9, 2007
MOIDU Vs. STATE OF KERALA
September 27, 2007
MOINUEL HAQUE Vs. STATE OF KERALA
February 2, 2007
MONACHAN Vs. STATE OF KERALA
June 1, 2007
MONU ALIAS PRAMOD LAXMAN GAMBIR Vs. STATE OF KERALA
February 14, 2007
MOOLAVALAPPIL SHUKOOR Vs. STATE OF KERALA
January 8, 2007
MOOSA HUSSAIN Vs. SUB INSPECTOR OF POLICE
February 1, 2007
MOOSA IBRAHIM Vs. STATE OF KERALA
January 10, 2007
MOOSAKOYA Vs. STATE OF KERALA
December 5, 2007
MOTHER SUPERIOR Vs. GOVERNMENT OF KERALA
November 22, 2007
MOYINKUTTY Vs. M VIMAL CHAND
May 28, 2007
MUBARAQ AHAMMED KOYA Vs. STATE OF KERALA
February 20, 2007
MUHAMMADALI M Vs. SUB INSPECTOR OF POLICE
January 12, 2007
MUHAMMED ALIAS MANU Vs. STATE OF KERALA
January 17, 2007
MUHAMMED HANEEF S/O. ALIKUNHI Vs. THE SUB INSPECTOR OF POLICE AND STATE OF KERALA
September 27, 2007
MUHAMMED KUNHU Vs. STATE OF KERALA
January 25, 2007
MUHAMMED KUNJU Vs. STATE OF KERALA
June 1, 2007
MUHAMMED MUNEER V V Vs. S H O IRIKKUR POLICE STATION
February 9, 2007
MUHAMMED NASSAR Vs. STATE OF KERALA
May 23, 2007
MUHAMMED RIYAS ALIAS P V RIYAS Vs. STATE OF KERALA
January 5, 2007
MUHAMMED ROSHAN USSANKUTTY Vs. PRINCE ABRAHAM CIRCLE INSPECTOR OF POLICE
March 29, 2007
MUHAMMED SADIQ KUNJU MOITHEEN Vs. S I OF POLICE ERATTUPETTA
March 20, 2007
MUHAMMED SAHIB Vs. MOHAMMED IBRAHIM
February 5, 2007
MUHAMMEDKUTTY Vs. C P SARASU
February 1, 2007
MUHAMMEDKUTTY Vs. STATE OF KERALA
March 12, 2007
MUHAMMEDUNNI THERUVATH VEETTIL Vs. HASSAN KARUVATH ABDU HAJI
January 25, 2007
MUJEEB Vs. STATE OF KERALA
February 21, 2007
MUJEEB Vs. SUPERINTENDENT OF POLICE
February 20, 2007
MUJEEB ABDU Vs. STATE OF KERALA
January 22, 2007
MUJEEB ABDU Vs. STATE OF KERALA
January 1, 2007
MUJEEB KOYAKUTTY Vs. SUB INSPECTOR OF POLICE
March 27, 2007
MUJEEB RAHMAN MUHAMMED ALI Vs. JOINT REGISTRAR
February 6, 2007
MUJEEB YAHU Vs. STATE OF KERALA
May 2, 2007
MUKESH ALIAS BINU Vs. STATE OF KERALA
May 23, 2007
MUKESH GEORGE Vs. STATE OF KERALA
January 17, 2007
MUKKATH PAPPACHAN ALIAS M M MATHEW Vs. STATE OF KERALA
February 9, 2007
MULANTHURUTHY CHITTY Vs. K P VARGHESE
July 27, 2007
MULLASSERI NARAYANAN Vs. KALLAMKUNNAN KUNHIPATHU
January 10, 2007
MUNDASSERI MUHAMMED ALIAS NANIPPA Vs. SUB INSPECTOR OF POLICE
April 13, 2007
MUNEER Vs. SUB INSPECTOR OF POLICE
January 17, 2007
MUNNA MOHAMMED ALIAS KULLA MOHAMMED Vs. STATE OF KERALA
February 2, 2007
MUNNAR GRAMA PANCHAYATH Vs. YOUSEFF LABBA
January 8, 2007
MURALEEDHARAN ALIAS MURALI Vs. STATE OF KERALA
March 13, 2007
MURALEEDHARAN GANGADHARAN Vs. STATE OF KERALA
March 26, 2007
MURALEEDHARAN PILLAI Vs. STATE OF KERALA
April 10, 2007
MURALI Vs. SUB INSPECTOR OF POLICE
May 24, 2007
MURALI GOPALAN Vs. STATE OF KERALA
March 28, 2007
MURALI S/O. BALAKRISHNAN NAIR, Vs. STATE OF KERALA
September 26, 2007
MURALIDHARAN PILLAI S/O. KRISHNA AND USHA W/O. MURALIDHARAN PILLAI Vs. RADHAMANI AMMA W/O. RAMAKRISHNA PILLAI AND ORS.
January 19, 2007
MURUGIAH Vs. STATE OF KERALA
March 27, 2007
MURUKESAN KANDACHAN Vs. STATE OF KERALA
January 1, 2007
MUSTAFA MAMMU ALIAS CHERIYAPPU Vs. STATE OF KERALA
January 5, 2007
MUSTHAFA Vs. THE DISTRICT COLLECTOR,
October 29, 2007
MUSTHAFA MAMMAD Vs. STATE OF KERALA
March 22, 2007
MUTHAWALLI MADEENA MASJID Vs. KERALA JAMA ATH ISLAMI HIND
July 5, 2007
MUTHOOT PAPPACHAN CONSULTANCY Vs. LABOUR COMMISSIONER
December 6, 2007
MYLAN Vs. TALUK LAND BOARD CHITTUR
March 21, 2007
N A ANSHAD Vs. STATE OF KERALA
February 9, 2007
N A JOSE NADUVALIPARAMBIL Vs. SUB INSPECTOR OF POLICE
January 2, 2007
N A SUBAIR Vs. DHANALAKSHMI BANK LTD
January 23, 2007
N ABDUL RAHSEED Vs. STATE OF KERALA
February 23, 2007
N AJITH Vs. STATE OF KERALA
June 12, 2007
N ARAVINDAKSHA PANICKER Vs. ACCOUNTANT GENERAL
October 10, 2007
N BALAKRISHNAN Vs. SUPERINTENDENT OF POLICE
February 7, 2007
N CHANDRAHASAN Vs. STATE OF KERALA
March 21, 2007
N G OMANAKUTTAN Vs. P S RAVEENDRANATH
March 23, 2007
N GOPI Vs. STATE OF KERALA
April 27, 2007
N H JABBAR Vs. STATE OF KERALA
March 26, 2007
N K CHELLAPPAN Vs. STATE OF KERALA
February 13, 2007
N KARUNAKARAN NAIR Vs. UNION OF INDIA
February 21, 2007
N KRISHNAN Vs. DY COLLECTORATE
March 16, 2007
N M ASEES Vs. ASMINA A N
May 23, 2007
N M GIGIMOL Vs. DIRECTOR OF HIGHER SECONDRY EDUCATION
December 4, 2007
N M SAHAJAN SAJAN Vs. STATE OF KERALA
May 2, 2007
N MADHAVAN NAMBOOTHIRI Vs. UNIVERSITY GRANT COMMISSION
February 8, 2007
N MOHANAN Vs. SUGITHA KRISHNAN K L
January 1, 2007
N MURALEEDHARAN Vs. KERALA STATE ELECTRICITY BOARD
January 23, 2007
N P ABDUL KHADER Vs. STATE OF KERALA
March 14, 2007
N P ABDUL SALAM Vs. STATE OF KERALA
February 14, 2007
N P MUHAMMED SHEREEF Vs. K N RAMACHANDRAN
June 4, 2007
N P YAHIYA Vs. STATE OF KERALA
March 13, 2007
N PEERUKANNU Vs. A NAZAR
January 11, 2007
N PRAKASH Vs. HIGH COURT OF KERALA
January 4, 2007
N RAVEENDRAN Vs. P SHARAFUDEEN
May 31, 2007
N REGHUNATHA PAL Vs. STATE TRANSPORT AUTHORITY
January 2, 2007
N S CHANDRACHOODAN Vs. KERALA STATE FINANCIAL CORPORATION
April 12, 2007
N S RAJ Vs. STATE OF KERALA
January 19, 2007
N S RAVIKUMAR Vs. STATE OF KERALA
January 10, 2007
N S S HINDU COLLEGE CHANGANACHERRY Vs. CHIEF ENG
July 11, 2007
N SALEENA Vs. SUB INSPECTOR OF POLICE
February 6, 2007
N SANATH KUMAR Vs. P P VENKITESWARAN
May 30, 2007
N SANKARAN NAMBOODIRI Vs. STATE OF KERALA
March 23, 2007
N SHAJILESH Vs. STATE OF KERALA
May 24, 2007
N SREEKUMARAN NAIR Vs. KERALA STATE ROAD TRANSPORT CORPORATION
May 2, 2007
N T GEORGE Vs. DISTRICT COLLECTOR
March 16, 2007
N T SUGUNAN Vs. SUB INSPECTOR OF POLICE
March 26, 2007
N T VISWANATHAN NAIR Vs. P J ANTONY
March 29, 2007
N V SURESH Vs. V NARAYANAN NAIR
March 23, 2007
N VISWANATHAN Vs. THIRUVANANTHAPURAM AYURVEDA OUSHADA
February 19, 2007
N. K. BALAN Vs. STATE OF KERALA
April 9, 2007
N. KUMARAN MASTER Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT AND ORS.
June 12, 2007
N. RADHAKRISHNAN Vs. V.L. MINIKUTTY
September 6, 2007
N. SHAMSUL HUNDA Vs. STATE OF KERALA
February 9, 2007
NADATHI KUNHIMOHAMMED Vs. STATE OF KERALA
February 15, 2007
NADESAN G KUNNATHUKIZHAKKETHIL Vs. KERALA PUBLIC SERVICE COMMISSION
March 14, 2007
NADHIRA BHANU Vs. STATE OF KERALA
January 9, 2007
NAGENDRAN Vs. HUBERT LESLIE D CRUZ
March 29, 2007
NAINAN T MATHEWS Vs. STATE OF KERALA
February 12, 2007
NAIR SERVICE SOCIETY Vs. UNIVERSITY OF KERALA
February 13, 2007
NAJEEB Vs. STATE OF KERALA
April 12, 2007
NAJEEB RAWTHER Vs. DISTRICT COLLECTOR
October 1, 2007
NAJEEB T K Vs. STATE OF KERALA
March 23, 2007
NAJILA ENTERPRISES Vs. ASSISTANT COMMISSIONER
May 29, 2007
NAKERI VASUDEVAN NAMBOODIRI Vs. UNION OF INDIA
August 18, 2007
NAKULAN ACHUTHAN Vs. STATE OF KERALA
March 30, 2007
NALINAKSHAN Vs. STATE OF KERALA
March 23, 2007
NALINAKSHAN Vs. STATE OF KERALA
April 27, 2007
NALINAKSHI SREEDHARAN Vs. STATE OF KERALA
January 8, 2007
NALINI Vs. UNION OF INDIA
June 5, 2007
NALINI JANARDHANAN Vs. ELAMANA CHINNAMMU
July 30, 2007
NANDAGOPAL Vs. STATE OF KERALA
February 7, 2007
NANDAKUMAR NARAYANA MENON Vs. SYNDICATE CHIT FUNDS
January 25, 2007
NANUKUTTAN Vs. GOPALAN BALAKRISHNAN
November 12, 2007
NARAKANDI BALAN Vs. STATE OF KERALA
March 23, 2007
NARANGAT DAMODARAN Vs. K LAKSHMI
February 2, 2007
NARAYANA VELICHAPPADA Vs. SUB INSPECTOR OF POLICE
October 16, 2007
NARAYANAN Vs. UNNIKRISHNAN NAIR
May 28, 2007
NARAYANAN Vs. IRINJALAKUDA MUNICIPALITY
January 4, 2007
NARAYANAN NAIR S/O. GOVINDANKUTTY NAIR Vs. THE FEDERAL BANK LTD. AND N. SURENDRAN S/O. VELAYUDHAN
January 5, 2007
NARAYANAN VELICHAPPADAN Vs. STATE OF KERALA
February 15, 2007
NARENDRA DEV R. Vs. THE KANNUR UNIVERSITY,
June 11, 2007
NARENDRAN Vs. STATE OF KERALA
February 5, 2007
NARENDRAN Vs. KATTOOR GRAMA PANCHAYATH
June 6, 2007
NASEEMA Vs. MOIDEENKOYA
January 22, 2007
NASEER KALAPPADAN Vs. SUB INSPECTOR OF POLICE
March 13, 2007
NATIONAL FOUNDATION FOR CONSUMER Vs. UNION OF INDIA
January 11, 2007
NATIONAL INSURANCE CO LTD Vs. REKHA
August 1, 2007
NATIONAL INSURANCE CO. LTD Vs. KOMALAVALLY AMMA
January 8, 2007
NATIONAL INSURANCE COMAPANY Vs. SATHYABATE PARTO
January 4, 2007
NATIONAL INSURANCE COMPANY LIMITED Vs. VELAYUDHAN
February 23, 2007
NATIONAL INSURANCE COMPANY LTD Vs. BALAN ALIAS BALAKRIHSNAN
November 22, 2007
NATIONAL INSURANCE COMPANY LTD Vs. RAJAN KRISHNAN NAIR
February 14, 2007
NATIONAL INSURANCE COMPANY LTD Vs. SHAJU T THURUTHEL
October 10, 2007
NATIONAL INSURANCE COMPANY LTD Vs. NIRANJANA AMBADI
February 7, 2007
NATIONAL INSURANCE COMPANY LTD Vs. K N VIJAYAKUMAR
February 5, 2007
NATIONAL INSURANCE COMPANY LTD. Vs. V.P. MOHAN ALIAS PAVITHRA MOHAN AND OTHERS.
March 8, 2007
NATIONAL STORES Vs. STATE OF KERALA
October 22, 2007
NAUFAL HAMZA Vs. STATE OF KERALA
March 26, 2007
NAUSHAD Vs. DEPUTY SUPERINTENDENT OF POLICE
May 4, 2007
NAZAR Vs. STATE OF KERALA
March 28, 2007
NAZAR Vs. STATE OF KERALA
November 20, 2007
NAZAR MARAKKAR Vs. STATE OF KERALA
May 18, 2007
NAZEER HASSAN Vs. STATE OF KERALA
February 14, 2007
NAZER Vs. SUB INSPECTOR OF POLICE
February 15, 2007
NCJ RAJAN Vs. P. K. KUMUDINI
June 8, 2007
NEBUL SIDHICK Vs. STATE OF KERALA
March 23, 2007
NEELAKANTAN RAVEENDRAN AND LAKSHMY ANANDAVALLY Vs. SUMATHY, PALAVILA PUTHENVEEDU AND VELAYUDHAN
November 1, 2007
NEELAKATH MUSTAFA Vs. STATE OF KERALA
January 10, 2007
NEKKOTHKANDY MOIDEEN Vs. STATE OF KERALA
March 22, 2007
NELLIKANDI VALIYA POCKER Vs. POTHACHOLA BAVA
February 14, 2007
NETHAJI SPORTS CLUB Vs. THE THRISSUR DISTRICT FOOD BALL AND THE KERALA FOOD BALL ASSOCIATION
July 20, 2007
NEVIN FRANCIS Vs. DOLLARS CHARCH KURIES AND LOANS
May 30, 2007
NEW INDIA ASSURANCE CO LTD Vs. C K JINNAN
January 1, 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs. A SUKUMARI
March 27, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. K M CHERIAN VARKEY MATHAI
January 22, 2007
NEW INDIA ASSURANCE COMPANY LTD Vs. PONNAMMA THOMAS
September 7, 2007
NEW INDIA ASSURANCE COMPANY LTD. Vs. LAISAMMA VARGHESE
April 9, 2007
NIBI MATHEW Vs. STATE OF KERALA
May 28, 2007
NIBIN KRISHNA Vs. STATE OF KERALA
May 23, 2007
NIBU RAJ Vs. USHA J KURUP
February 9, 2007
NIDUMBRATH ARAVINDAKSHAN Vs. NIDUMBRATH LAKSHMIKUTTY AMMA
January 5, 2007
NIMMISH Vs. STATE OF KERALA
June 4, 2007
NIMMISH Vs. STATE OF KERALA
March 12, 2007
NIRMALA Vs. EXCISE INSPECTOR
February 7, 2007
NISHA MURALI, PROPRIETOR, MAHRAJA WOOD Vs. THE STATE OF KERALA
October 26, 2007
NISHAD Vs. STATE OF KERALA
June 1, 2007
NISHIL Vs. STATION HOUSE OFFICER
October 10, 2007
NISSA MUHAMMAD KUNJU LABBA Vs. SABU SALIM
April 12, 2007
NISSAM MOHAMMED KANNY Vs. STATE OF KERALA
March 28, 2007
NITHYANANDAN Vs. STATE OF KERALA
October 22, 2007
NIXON N C Vs. REGISTRAR FO CO OPERATIVE SOCIETIES
January 8, 2007
NIYAS Vs. STAT OF KERALA
March 16, 2007
NIYAS MUHAMMED ASARAZHIKAM VEEDU Vs. CHANDRAMATHI AMMA
April 11, 2007
NIZAR S/O. SHAHUL HAMEED AND ORS. Vs. STATE OF KERALA
September 12, 2007
NJANADURAI PAKKIANADAR Vs. STATE OF KERALA
February 12, 2007
NOBLE FINANCE Vs. OMANA SHANMUGHAM
February 1, 2007
NOORALI ALIAS ALI Vs. STATE OF KERALA
February 19, 2007
NOORUDHIN T K C Vs. S H O
February 9, 2007
NOORUL ISLAM EDUCATION TRUST Vs. ASSISTANT LABOUR OFFICER
December 6, 2007
NOUFAL JAMALUDHEEN Vs. STATE OF KERALA
March 28, 2007
NOUSHAD Vs. STATE OF KERALA
January 22, 2007
NOUSHAD Vs. STATE OF KERALA
May 18, 2007
NOUSHAD HASSAN Vs. STATE OF KERALA
March 23, 2007
NOUSHAD K HAMZA Vs. STATE OF KERALA
January 2, 2007
NOUSHAD MOIDEEN KOYA Vs. STATE OF KERALA
April 27, 2007
NOUSHAD P K Vs. STATE OF KERALA
March 14, 2007
NOUSHAD V P Vs. STATE OF KERALA
February 7, 2007
NRIPAN RAJ Vs. STATE OF KERALA
May 18, 2007
NUJUMUDEEN ALUMMOOTTIL Vs. STATE OF KERALA
February 21, 2007
O BECHAMIN UMMAN Vs. STATE OF KERALA
January 5, 2007
O J ABRAHAM Vs. JUBIN BABU
January 15, 2007
O NARAYANAN Vs. COCHIN DEVASWOM BOARD
January 10, 2007
O P GEORGE Vs. JOINT REGIONAL TRANSPORT OFFICER
January 10, 2007
O T ENASU Vs. UNION OF INDIA
November 2, 2007
O THAJUDHEEN Vs. IVY ASSOCIATES
April 4, 2007
O THANKACHAN Vs. STATE OF KERALA
March 28, 2007
O V USHA Vs. MAHATMA GANDHI UNIVERSITY
April 12, 2007
O/E/N CONNECTORS LTD Vs. CHOTTANIKARA GRAMA PANCHAYAT
August 18, 2007
OLAM EXPORTS INDIA LTD Vs. ASSISTANT COMMISSIONER
January 5, 2007
OMANA Vs. STATE OF KERALA
February 1, 2007
OMANA ASOKAN Vs. THRISSUR MUNICIPAL CORPORATION
April 11, 2007
OMANA VIJAYAN Vs. STATE OF KERALA
March 12, 2007
OMANAKUTTAN Vs. STATE OF KERALA
April 3, 2007
OMANAKUTTAN PILLAI V Vs. STATE OF KERALA
March 27, 2007
ONE EARTH ONE LIFE Vs. SINDHU JOY
February 19, 2007
ORIENTAL INSURANCE CO LTD Vs. KUTTAN NAIR
January 9, 2007
ORIENTAL INSURANCE CO LTD Vs. JOSEPH
May 25, 2007
ORIENTAL INSURANCE CO LTD Vs. GOPALAN ACHARY
February 6, 2007
P A ABDUL HAKKIM Vs. RAMESAN
March 8, 2007
P A DEVASSIA Vs. GEORGEKUTTY PETER
February 19, 2007
P A JAFFAR Vs. R RAJARAM
May 25, 2007
P A JOSE Vs. JOSE THOMAS
February 8, 2007
P A NIAMATHULLA V Vs. A SHABEER
June 18, 2007
P AANDI Vs. DIRECTOR OF PANCHAYATHS
January 2, 2007
P ARAVINDAKSHAN Vs. STATE OF KERALA
June 19, 2007
P ARJUNAN Vs. K CHANDRIKA
March 13, 2007
P ARVINDAKSHAN Vs. PRESIDENT PALLIKUNNU GRAMA
July 25, 2007
P BALACHANDRAN Vs. STATE OF KERALA
January 12, 2007
P BIJU Vs. STATE OF KERALA
May 28, 2007
P C ABDUL HAMEED Vs. GENERAL MANAGER TELECOM B S N L
March 16, 2007
P C CHACKO Vs. HARRISONS MALAYALAM LIMITED
March 13, 2007
P C SOMAN Vs. SUB INSPECTOR OF POLICE
January 9, 2007
P C THOMAS AND CO Vs. SUPERINTENDING ENGINEER
January 10, 2007
P CHANDRASEKHARA PILLAI Vs. VALSALA CHANDRAN
February 27, 2007
P D ANTONY Vs. SUB INSPECTOR OF POLICE
February 12, 2007
P D JOSEPH Vs. BINDU JOSEPH
March 12, 2007
P D RAMACHANDRAN NAIR Vs. PAVITHRAN
March 29, 2007
P DAMODARAN Vs. CHERKALAM ABDULLA
March 7, 2007
P DEEPA Vs. STATE OF KERALA
July 10, 2007
P G ALEYAMMA Vs. KUNJAMMA JACOB
January 4, 2007
P G KRISHNAN Vs. OMBUDSMAN FOR LOCAL SELF GOVERNMENT
January 10, 2007
P G SUNIL KUMAR Vs. STATE OF KERALA
May 31, 2007
P H RIYAS ALIAS RIYAS AHAMMED Vs. STATE OF KERALA
February 20, 2007
P HAMSA ALIAS MANU Vs. STATE OF KERALA
February 6, 2007
P INDIRA AMMA Vs. P MOHANAN NAIR
January 5, 2007
P J GEORGE Vs. P G VENUGOPALAN NAIR
March 1, 2007
P J JAMES Vs. P J JOSEPH
February 13, 2007
P J JOSE Vs. SUNNY SEBASTIAN
March 29, 2007
P JAYA RAJAN Vs. STATE OF KERALA
June 22, 2007
P JAYAPRAKASH Vs. MERVIN ALEXANDER
May 30, 2007
P JOHN PAUL Vs. SOMAN
August 7, 2007
P K ABDUL AZEEZ Vs. STATE OF KERALA
January 4, 2007
P K ABDUL RAHIMAN Vs. STATE OF KERALA
March 26, 2007
P K ALAVI Vs. DISTRICT COLLECTOR
September 17, 2007
P K AMARJITH Vs. P K KAMALA
September 27, 2007
P K AMMINI Vs. STATE OF KERALA
February 5, 2007
P K AYYAPPAN Vs. KERALA STATE ROAD TRANSPORT
February 14, 2007
P K BABU Vs. T N SADANANDHAN
February 9, 2007
P K BALAKRISHANAN Vs. ORAKKAL
November 23, 2007
P K BHANUMATHY Vs. AMBUJAKSHY
January 10, 2007
P K HASHIM Vs. STATE OF KERALA
February 19, 2007
P K JAGADEESH Vs. THANKAPPAN PILLAI
February 5, 2007
P K KUNJAPPAN Vs. STATE OF KERALA
February 7, 2007
P K MOHANAKUMARAN NAIR PROJECT OFFICER Vs. KERALA KHADI AND VILLAGE INDUSTRIES
March 20, 2007
P K MUMTAZ Vs. ADDL SALES TAX OFFICER
July 27, 2007
P K PRATHAPAN Vs. V N KUTTAN
March 27, 2007
P K RADHAKRISHNAN Vs. MAHATHMA GANDHI UNIVERSITY
August 1, 2007
P K SALIM Vs. K K BHASKARAN
June 4, 2007
P K SANSILAVOS Vs. KALLAMKUNNU SERVICE CO OP BANK
February 6, 2007
P K SASIKUMAR Vs. STATE OF KERALA
January 12, 2007
P K SHERRIF Vs. KINETIC FINANCE
February 19, 2007
P K SUDHAKARAN Vs. ANGADIPPURAM GRAMA PANCHAYATH
March 28, 2007
P K SURESH Vs. STATE OF KERALA
January 24, 2007
P K VARGHESE Vs. KATHEESA KUTTY UMMA
January 10, 2007
P KRISHNANKUTTY Vs. STATE OF KERALA
January 1, 2007
P KUNHI BAVA Vs. THAZHEPURAM NABEESU
February 14, 2007
P L JOY Vs. REVENUE DIVISIONAL OFFICER
January 22, 2007
P L S KANNA Vs. XAVIO MANO MATHEW
January 23, 2007
P M ABDUL KAREEM Vs. ASSISTANT EXECUTIVE ENGINEER K S E B
July 24, 2007
P M ASHRAF Vs. COMMERCIAL TAX OFFICER
March 22, 2007
P M JOSEPH Vs. DIRECTOR OF PANCHAYATS
February 14, 2007
P M LALITHAMBIKA Vs. JOYMON J
May 31, 2007
P M MUNHI MOHAMED Vs. SUB INSPECTOR OF POLICE
January 8, 2007
P M RADHAKRISHNAN ALIAS THAMPI Vs. KOCHIN CHIT FUNDS
February 14, 2007
P M SASIBHOOSHAN Vs. P RAMANI
January 12, 2007
P M THOMAS Vs. K S E B
May 30, 2007
P M THOMAS Vs. DIRECTOR OF HEALTH SERVICES
February 23, 2007
P MAHAMOOD Vs. STATE OF KERALA
January 23, 2007
P MANIKANTAN NAIR Vs. STATE OF KERALA
February 15, 2007
P MEETHIYAN KUNJU Vs. ALWAYE URBAN CO OP BANK LTD
February 5, 2007
P MOIDEENKUTTY Vs. REVENUE DIVISIONAL OFFICER
January 16, 2007
P MURALEEDHARAN Vs. COMMISSIONER HINDU RELIGIOUS
January 9, 2007
P MURUKESAN Vs. FOOD INSPECTOR
February 26, 2007
P N RAFEEQUE Vs. STATE OF KERALA
March 30, 2007
P N SADASIVAN PILLAI Vs. KARTHIYAYANI
February 14, 2007
P NAFEESA Vs. MANAGER SENIOR BASIC SCHOOL
May 30, 2007
P NIRMALA Vs. STATE OF KERALA
May 28, 2007
P O SAMSON Vs. STATE OF KERAL
April 12, 2007
P P ARSHAD Vs. NELLANCHERI MUSTHAFFA
July 9, 2007
P P ASEENA Vs. STATE OF KERALA
March 23, 2007
P P IBRAHIM Vs. R T A
January 23, 2007
P P JOYI Vs. STATE OF KERALA
January 23, 2007
P P LISSY Vs. SECRETARY TO GOVERNMENT
March 13, 2007
P P MOHANAN Vs. STATE OF KERALA
April 27, 2007
P P MOHANAN Vs. STATE OF KERALA
March 2, 2007
P P RAFEEQUE Vs. STATE OF KERALA
February 6, 2007
P PRADEEP Vs. STATE OF KERALA
April 9, 2007
P PRAKASHAN Vs. STATE OF KERALA
February 20, 2007
P PRAVEENCHANDRAN Vs. STATE OF KERALA
December 5, 2007
P PREMKUMAR Vs. ASSISTANT COMMISSIONER OF INCOME TAX
May 29, 2007
P PRITHEERAJ Vs. STATE OF KERALA
February 19, 2007
P R ANILKUMAR Vs. GEORGE JOSEPH
May 30, 2007
P R BALAN Vs. T B SUGATHAN
May 31, 2007
P R MOHAN KUMAR Vs. STATE OF KERALA
January 10, 2007
P R RAJESH Vs. STATE OF KERALA
February 6, 2007
P R RAVI Vs. STATE OF KERALA
February 23, 2007
P R SREERAM Vs. S S BALASUNDARI
January 10, 2007
P R YAMUNA Vs. STATE OF KERALA
September 20, 2007
P RAJAN Vs. STATE OF KERALA
February 22, 2007
P RAMANKUTTY Vs. STATE OF KERALA
February 15, 2007
P RASHEED Vs. STATE OF KERALA
May 23, 2007
P RAVEENDRAN Vs. STATE OF KERALA
January 10, 2007
P S ABDUL JALAL Vs. SUB INSPECTOR OF POLICE
January 22, 2007
P S ALPHONSA Vs. CHAIRMAN STATE INSTITUTE OF ENCYCLOP
February 14, 2007
P S GANESH ALANKAR VEEDU Vs. STATE OF KERALA
March 26, 2007
P S GRANITE INDUSTRIES Vs. KERALA FINANCE CORPORATION
March 22, 2007
P S MUJEEB RAHMAN Vs. STATE OF KERALA
January 22, 2007
P S RAMA BHAT, P S VENKATRAMANA,P G SUBRAMANYAN,GOVINDA HEBBAR AND S K RADHA,S V KESHAVAN Vs. K A ABOOBACKER,LATE ABBA,ZUHARA, K A ABOOBACKER AND S V KESHAVAN,S K VENKATAN
August 21, 2007
P S RAVENDRAN Vs. STATE OF KERALA
July 4, 2007
P S SANMUGHANANDAN ALIAS ANANDAN Vs. STATE OF KERALA
February 2, 2007
P S SEBASTIAN Vs. V PRABHAKARAN
May 29, 2007
P S SULAIMAN Vs. STATE OF KERALA
January 9, 2007
P SAJITH KUMAR Vs. I P SOMASEKHARA NAIR
February 15, 2007
P SARASWATHI AMMA Vs. DISTRICT EXECUTIVE OFFICER
February 2, 2007
P SHYLESH Vs. K S JOSEPH
March 19, 2007
P SOMAN Vs. STATE OF KERALA
April 27, 2007
P SUKUMARAN MASTER Vs. C BHASKARAN
June 4, 2007
P SURENDRAN Vs. STATE OF KERALA
February 13, 2007
P SURESH KUMAR Vs. STATE OF KERALA
March 13, 2007
P T Vs. STATE OF KERALA
February 9, 2007
P T ENTHEENKUTTY ALIAS BAVA Vs. REVENUE DIVISIONAL OFFICER
April 13, 2007
P T GEORGE Vs. STATE OF KERALA
May 31, 2007
P T JOSE Vs. JOSE CHEMBERY
January 23, 2007
P T MOIDU Vs. ORIENTAL INSURANCE CO LTD
August 3, 2007
P T RIYAS Vs. STATE OF KERALA
February 14, 2007
P T THOMAS Vs. STATE OF KERALA
May 4, 2007
P T THOMASON Vs. STATE OF KERALA
February 6, 2007
P T UMMER Vs. N BELCIK
April 12, 2007
P TTHOMAKUTTY Vs. RAJU
March 23, 2007
P UDAYAKUMAR Vs. SASIDHARAN NAIR
March 19, 2007
P UNNEENKUTTY Vs. STATE OF KERALA
March 29, 2007
P UPENDRAN Vs. STATE OF KERALA
January 5, 2007
P V ABDUL KHADER Vs. JAM IYYATHU ATHBAYI NAKSHABANDIYA
January 24, 2007
P V BABU Vs. S H O NEELESHWAR POLICE STATION
February 13, 2007
P V GEORGE Vs. RELEEFFA
May 30, 2007
P V GEORGE Vs. KERALA STATE ELECTRICITY BOARD
February 5, 2007
P V JOSEPH Vs. STATE OF KERALA
May 25, 2007
P V PRASAD SREE PRASADAM FOODS Vs. STATE OF KERALA
March 20, 2007
P V SREEKUMAR Vs. STATE OF KERALA
March 22, 2007
P V SURYA RAO Vs. CBI KOCHI
March 27, 2007
P V VARGHESE Vs. SUPERINTENDING ENGINEER
January 23, 2007
P V VARGHESE Vs. SUB REGISTRAR
February 27, 2007
P V VIJAYAKUMARAN Vs. STATE OF KERALA
February 27, 2007
P VIJAYAN ACHUTHAN Vs. K M SHEIK ABDULLA
February 8, 2007
P VIJAYAN IPS Vs. STATE OF KERALA
July 4, 2007
P VISWA MOHANAN PILLAI Vs. STATE OF KERALA
April 11, 2007
P X KURIAKOSE Vs. STATE OF KERALA
February 9, 2007
P. GIRIJA Vs. SURESH KUMAR
January 4, 2007
P. M. ALAVI Vs. SALES TAX OFFICER
November 22, 2007
P. M. JACOB Vs. THIRUVANANTHAPURAM DEVELOPMENT AUTHORITY
April 3, 2007
P. SHAJAHAN, EVERGREEN EXPORT Vs. STATE OF KERALA
July 23, 2007
P. SUMATHYKUTTY AMMA Vs. RAMAN ACHERY
February 23, 2007
P. THANKAMONY Vs. PONNAMMA,
January 24, 2007
P.A. NIAMATHULLA S/O P.M. ABDULKAREEM Vs. STATE OF KERALA AND ORS.
February 13, 2007
P.K. RAMACHANDRAN Vs. SREE NARAYANA TRUST MEDICAL MISSION
September 6, 2007
P.K. VENUGOPALAN Vs. STATE OF KERALA
September 24, 2007
P.M. PADMANABHAN Vs. K.P. SETHUMADHAVAN
March 28, 2007
P.M. POULOSE Vs. THE SECRETARY AND MUDAKKUZHA GRAMA PANCHAYATH
September 12, 2007
P.P. MATHEW, ADVOCATE, Vs. K.A. MATHAI S/O. AVIRACHAN
January 19, 2007
P.P. YOHANNAN Vs. PATHROSE YOHANNAN
September 24, 2007
P.R. NARAHARI RAO Vs. COMMISSIONER OF INCOME TAX
July 18, 2007
P.S. SADASIVAN Vs. STATE OF KERALA
February 8, 2007
P.V. VARGHESE Vs. CUSTOMS EXCISE GOLD APPL. TRIBUNAL
November 26, 2007
P.V.S. HOSPITAL (P.) LTD. Vs. ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, CLAICUT
June 8, 2007
PADINHAREPURAKKAL VELAYUDHAN AND KUNNOOR PAYI Vs. PADINHAREPURAKKAL NOTTAN VAIDYAR
September 6, 2007
PADINJAREKARA AGENCIES LIMITED Vs. STATE OF KERALA
August 6, 2007
PADINJAREKARA AGENCIES LIMITED Vs. STATE OF KERALA
June 6, 2007
PADMAKUMARI AMMA Vs. VALSALA
March 26, 2007
PADMANABHA HEGDE Vs. SUNEETHA J. RAO
January 17, 2007
PADMANABHA PILLAI KUMARA PILLAI Vs. PADMANABHA PILLAI VELAYUDHAN PILLAI
July 16, 2007
PADMANABHAN AND ORS. Vs. THE COMMISSIONER, H.R. AND C.E. DEPARTMENT AND ORS.
May 10, 2007
PADMAVATHI AMMA Vs. EXCISE INSPECTOR
March 16, 2007
PADMINI Vs. STATE OF KERALA
February 5, 2007
PAIKKATTU MAMMED KOYA HAJI Vs. PUTHIYA MALIYAKKAL NAFEESABI
April 12, 2007
PAILIKUTTY Vs. SUB INSPECTOR OF POLICE
June 1, 2007
PAKKU SOPPI Vs. NAGATH SUBAIDA
February 13, 2007
PALA MARKETING CO OPERATIVE SOCIETY LTD Vs. UNION OF INDIA
November 26, 2007
PALAKKAD ROLLER FLOUR MILLS PVT LTD Vs. KERALA STATE INDUSTRIAL DEVELOPMENT
March 23, 2007
PALANIYAPPAN Vs. STATE OF KERALA
February 22, 2007
PALATH IMBICHIKOYA MOIDEENKUTTY Vs. SECRETARY TO GOVERNMENT
April 9, 2007
PALAZHI MOHAMMED MUSTHAFA Vs. STATE OF KERALA
March 15, 2007
PALLITHARAMMAL MUKKALIKKAL SHERIEF Vs. STATE OF KERALA
February 15, 2007
PALLITHOTTUKA ABDUL AZEEZ Vs. KADANNOLI AYSHA
February 21, 2007
PALLIYALI MOIDEEN Vs. STATE OF KERALA
March 13, 2007
PAMBACKAL MATHEW Vs. VALIYATHOTTIYIL THOMAS
December 10, 2007
PANAVALLY VILLAGE SERVICE Vs. KERALA STATE ELECTRICITY BOARD
May 30, 2007
PANCHALI K RAMAN Vs. STATE OF KERALA
January 1, 2007
PANCHAMI Vs. STATE OF KERALA
July 3, 2007
PANCHAMY PACK KERALA LTD Vs. TRAVANCORE DEVASWOM BOARD
September 26, 2007
PANIYIL PRAKASH KUMAR Vs. GOKHATAK ENTERPRISES LTD
May 23, 2007
PANNERI KUNHATI Vs. KADEMBERI DEVASWOM
January 10, 2007
PARAMBATH BABU POKKAN Vs. STATE OF KERALA
February 14, 2007
PARAMESWARAN S/O. KARAPPAN AND BABU S/O. KARAPPAN Vs. SUBRAMANIAN S/O. AYYAPPAN,
September 27, 2007
PARAYIL GRANULAR ILNDUSTRIES Vs. KUMARANALLOOR GRAMA PANCHAYAT
February 9, 2007
PARAYIL MOHAMMED KUTTY Vs. STATE OF KERALA
March 2, 2007
PARAYIL THENGAL ABDUL AZEEZ Vs. STATE OF KERALA,
October 31, 2007
PARKSON B SQUARE PROJECTS Vs. GEORGE VARKEY JAWAD COLD STORES
March 19, 2007
PATHU HAIJUMMA Vs. K M ANDY
February 1, 2007
PATTAKAL CHERIYAKOYA Vs. ALIYATHAMMUDA BEETHATHEBIYYAPPURA MUTHUKOYA
December 18, 2007
PATTATH ABID SAIDALAVI Vs. STATE OF KERALA
March 15, 2007
PAUL VARGHESE Vs. MARIYAMMA THOMAS
May 30, 2007
PAULOSE PAILY Vs. STATE OF KERALA
February 2, 2007
PAVUNNY Vs. ANNAM
June 25, 2007
PAYYANNUR EDUCATIONAL SOCIETY V V Vs. SATHIMANI
September 17, 2007
PAYYARATH ILLATH SHYLAJA Vs. T V JANAKI
January 5, 2007
PEARL PET PACKAGINGS PRIVATE Vs. STATE OF KERALA
February 13, 2007
PEERMOHAMMED M Vs. CHIRAKKADAVU GRAMA PANCYAT
July 3, 2007
PEERU MUHAMMED MUSLIM JAMAATH Vs. STATE OF KERALA
January 12, 2007
PEETHAMBARAN Vs. STATE OF KERALA
May 31, 2007
PEETHAMBARAN Vs. JAYAPRAKASH
May 23, 2007
PENNA KRISHNAN Vs. JOINT REGISTRAR OF CO OPERATIVE
March 16, 2007
PEOPLE S FORUM FOR NATURAL JUSTICE Vs. UNION OF INDIA
January 1, 2007
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
April 10, 2007
PEPSICO INDIA HOLDINGS PVT LTD Vs. STATE OF KERALA
November 30, 2007
PETER CHERIAN Vs. ABRAHAM
September 20, 2007
PETER P A Vs. STATE OF KERALA
March 28, 2007
PHILIP THOMAS Vs. BANK OF BARODA
March 22, 2007
PHILIPOSE ABRAHAM Vs. STATE OF KERALA
September 28, 2007
PHILIPOSE SAKARIAH ALIAS JOMON Vs. STATE OF KERALA
February 15, 2007
PHILOMINA Vs. ANTONY PETER
February 1, 2007
PHILOMINA Vs. INDIAN RAILWAYS
February 5, 2007
PHILOMINA Vs. INDIARI RAILWAYS
February 5, 2007
PHILOMINA Vs. ANTONY @ SAMSON, S/O GEORGE AND ORS.
February 27, 2007
PHILOMINA A M PHARMACIST STORE KEEPER Vs. STATE OF KERALA
March 13, 2007
PHILOMINA FRANCIS Vs. ACCOUNTANT GENERAL
January 25, 2007
PHILOMINA JOHNY Vs. POULINE THOBNAR FERNANDEZ
February 19, 2007
PIPE DISTRIBUTORS Vs. COMMERCIAL TAX OFFICER
October 18, 2007
POABS GRANITES PRIVATE LIMITED Vs. CIRCLE INSPECTOR OF POLICE
February 8, 2007
PODDAR PLANTATIONS LTD. Vs. KADEEJA
July 26, 2007
PODIYAN Vs. SUPERINTENDENT OF POLICE
February 6, 2007
PONNAMMA Vs. STATE OF KERALA
April 11, 2007
PONNAMMA BABU Vs. SREEJA G
March 26, 2007
PONNAPPAN Vs. CHERTHALA TALUK COCONUT MARKETING
February 19, 2007
POOJA ANNA RAJU Vs. STATE OF KERALA
January 1, 2007
POOKUNJU Vs. SURENDRAN
May 30, 2007
PPRESIDENT BALASUBRAMANIA SWAMI Vs. SECRETARY
April 12, 2007
PRABHAKAR DEV Vs. STATE OF KERALA
June 14, 2007
PRABHAKARAN Vs. BIJU
May 11, 2007
PRABHAKARAN NAIR Vs. STATE OF KERALA
March 14, 2007
PRABHAKARAN PILLAI Vs. STATE OF KERALA
March 28, 2007
PRABHAKARAN PILLAI Vs. STATE OF KERALA
March 15, 2007
PRABHAVATHIAMMA Vs. STATE OF KERALA
September 20, 2007
PRABHAVATI Vs. NATIONAL INSURANCE CO LTD
May 30, 2007
PRADEEP Vs. STATE OF KERALA
May 24, 2007
PRADEEP Vs. S I OF POLICE
March 29, 2007
PRADEEP Vs. STATE OF KERALA
March 26, 2007
PRADEEP Vs. STATE OF KERALA
April 27, 2007
PRADEEP Vs. BRANCH MANAGER NEDUNGADI BANK LTD
July 27, 2007
PRADEEP Vs. SUB INSPECTOR OF POLICE
March 13, 2007
PRADEEP ANANDATH Vs. COMMISSIONER
January 8, 2007
PRADEEP G Vs. STATE OF KERALA
April 11, 2007
PRADEEP K. P Vs. VIDESH SANCHAR NIGAM LTD
August 3, 2007
PRADEEP PANKAJAKSHAN Vs. STATE OF KERALA
March 13, 2007
PRADEEP SIMHAN ALIAS UPPA Vs. STATE OF KERALA
May 18, 2007
PRAKASAN K D Vs. STATE BANK OF TRAVANCORE
December 12, 2007
PRAKASAN VIJAYA NIVAS Vs. STATE OF KERALA
November 26, 2007
PRAKASH Vs. STATE OF KERALA
May 24, 2007
PRAKASH Vs. STATE OF KERALA
June 1, 2007
PRAKASHAN Vs. STATE OF KERALA
February 6, 2007
PRAMOD PRABHAKRAN Vs. STATE OF KERALA
March 28, 2007
PRASAD Vs. STATE OF KERALA
March 16, 2007
PRASAD SREEDHARAN Vs. STATE OF KERALA
May 2, 2007
PRASAD SREEDHARAN Vs. STATE OF KERALA
January 23, 2007
PRASANNA KUMAR Vs. S H O VELLARIKUNDU POLICE STATION
January 10, 2007
PRASANNA KUMARI AMMA Vs. DISTRICT COLLECTOR
July 12, 2007
PRASANNA THATTIL Vs. PRINCIPAL SECRETARY TO GOVERNMENT
March 27, 2007
PRASANNAKUMAR P V Vs. STATE OF KERALA
February 5, 2007
PRASANNAN Vs. STATE OF KERALA
May 23, 2007
PRASANTH SUNDAR K Vs. DEPUTY DIRECTOR OF EDUCATION KASARAGOD
May 30, 2007
PRASENAN B Vs. STATE OF KERALA
April 4, 2007
PRATHAPAN KUMARAN Vs. STATE OF KERALA
February 21, 2007
PRATHIBHA KUMARI Vs. DISTRICT EDUCATIONAL OFFICER KOLLAM
October 5, 2007
PRAVEEN A. Vs. HIGH COURT OF KERALA
June 15, 2007
PRAVEEN K Vs. STATE OF KERALA
January 9, 2007
PRAVEEN KUMAR T P Vs. STATE OF KERALA
January 4, 2007
PREETHIMON Vs. STATE OF KERALA
November 22, 2007
PREMA NAMBIAR Vs. SUPERINTENDENT OF POLICE
January 22, 2007
PREMADASAN Vs. STATE OF KERALA AND ICICI BANK LTD.
June 12, 2007
PREMAN Vs. STATE OF KERALA
May 18, 2007
PREMANATHA Vs. STATE OF KERALA
January 12, 2007
PREMARAJAN K Vs. STATE OF KERALA
December 18, 2007
PREMIER TYRES LIMITED Vs. STATE OF KERALA
May 30, 2007
PREMJI PAUL VAZHAPPIOL Vs. STATE OF KERALA
March 30, 2007
PREMKUMAR Vs. STATE OF KERALA
February 6, 2007
PRESIDENT EDAYAR KSHEEROTPADANA SAHAKARANA SANGHAM Vs. INDUSTRIAL TRIBUNAL ALAPPUZHA
March 14, 2007
PRESTON SILVA Vs. STATE OF KERALA
February 14, 2007
PROSAD MONDAL Vs. SUB INSPECTOR OF POLICE
June 1, 2007
PROTHASIS Vs. S I OF POLICE
March 26, 2007
PUNNEN P MARKOSE Vs. STATE OF KERALA
January 10, 2007
PURUSHAN Vs. CIRCLE INSPECTOR OF EXCISE
March 21, 2007
PURUSHOTHAMA KAIMAL Vs. STATE OF KERALA
January 4, 2007
PURUSHOTHAMAN Vs. STATE OF KERALA
July 30, 2007
PURUSHOTHAMAN ALIAS DWARAKA PURUSHU Vs. STATE OF KERALA
March 30, 2007
PURUSHOTHAMAN ALIAS DWARAKA PURUSHU Vs. SUB INSPECTOR OF POLICE
April 27, 2007
PUSHPAGIRI MEDICAL SOCIETY Vs. STATE OF KERALA
January 4, 2007
PUTHENPURAYIL LEELAMMA MATHEW Vs. PUTHENPURAKKAL KUNHANCHAN AND P C KURIAN
January 23, 2007
PUTHIYONAN REEJA Vs. MATTANNUR MUNICIPALITY
February 15, 2007
PUTHUKUDI ABDURAHIMAN Vs. P K VIJAYAN
February 15, 2007
PYRAY RAJA DHAKSHA PHARMA Vs. SREE GOKULAM CHIT AND FINANCE CO
March 23, 2007
QUEEN MARY PUBLIC SCHOOL Vs. STATE OF KERALA
April 11, 2007
QUEEN MARY PUBLIC SCHOOL Vs. STATE OF KERALA
September 14, 2007
R ACHUTHAN NAIR Vs. STATE OF KERALA
January 22, 2007
R BHAGYODAYAN Vs. STATE OF KERALA
January 9, 2007
R CHITHRAJAKUMAR Vs. UNIVERSITY OF KERALA
May 28, 2007
R DHANALAKSHMY Vs. DIVISIONAL RAILWAY MANAGER
May 28, 2007
R DIVAKARAN NAIR Vs. STATE OF KERALA
May 28, 2007
R DIVAKARAN NAIR Vs. KERALA WATER AUTHORITY
March 16, 2007
R HARIHARAN PILLAI Vs. PRINCIPAL SREE KERALA VARMA COLLEGE
August 24, 2007
R K LATEX PRIVATE LTD Vs. STATE OF KERALA
August 7, 2007
R K SATHEESH KUMAR Vs. S MANIYAN
May 29, 2007
R K SAVAN Vs. STATE OF KERALA
February 14, 2007
R KAVIRAJAN Vs. KERALA STATE BEVERAGES MANDM CORPN LTD
March 15, 2007
R M RAMACHANDRAN Vs. K RATHNAVALLI
March 23, 2007
R MURUGAIAH Vs. DY S P
March 1, 2007
R RAJA GOPALAN Vs. TRAVANCORE DEVASWOM BOARD
March 28, 2007
R RAJENDRA PRASAD Vs. STATE OF KERALA
February 12, 2007
R RAJESH Vs. SECRETARY TO GOVERNMENT
June 14, 2007
R S SASIKUMAR Vs. COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY
June 27, 2007
R SREEKUMAR Vs. SUB INSPECTOR OF POLICE
January 22, 2007
R SREEKUMAR Vs. M MOHAN SELECTION GRADE LECTURER AND HEAD OF THE DEPARTMENT OF POLITICS
January 15, 2007
R SUNIL VAKKATH VADAKKATHIL Vs. INTELLINGENCE OFFICER
May 28, 2007
R THULASIDAS Vs. STATE OF KERALA
May 24, 2007
R UNNIKRISHNAN Vs. PARAVOOR MUNICIPALITY OF KOLLAM
October 10, 2007
R USHA Vs. SUSEELA
May 25, 2007
R VELAYUDHAN Vs. PAZHANIAMMAL
May 31, 2007
R VENKATESH Vs. STATE OF KERALA
March 12, 2007
R. LATHA Vs. COMMISSIONER OF COMMERCIAL TAXES
October 16, 2007
R. PRAKASAN Vs. TRAVANCORE DEVASWOM BOARD,
August 23, 2007
RAAGHAVAN Vs. JANAKI
May 29, 2007
RAB THAMPI Vs. STATE OF KERALA
January 22, 2007
RABI Vs. STATE OF KERALA
September 17, 2007
RABIYA Vs. S H NEELESHWAR POLICE STATION
February 15, 2007
RADHA BHARATH Vs. STATE OF KERALA
February 20, 2007
RADHAKRISHNA Vs. ANANTHAKRISHNAN
July 4, 2007
RADHAKRISHNA PILLAI Vs. STATE OF KERALA
February 21, 2007
RADHAKRISHNAN Vs. M G UNIVERSITY
August 1, 2007
RADHAKRISHNAN Vs. STATE OF KERALA
May 4, 2007
RADHAKRISHNAN Vs. STATE OF KERALA
January 16, 2007
RADHAKRISHNAN A M Vs. VINOD KUMAR
May 18, 2007
RADHAKRISHNAN ALIAS KANNAN Vs. STATE OF KERALA
March 1, 2007
RADHAKRISHNAN CHANGARAN Vs. SUB INSPECTOR OF POLICE
January 22, 2007
RADHAKRISHNAN KUNJURAMAN Vs. STATE OF KERALA
January 10, 2007
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
January 5, 2007
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
March 1, 2007
RADHAKRISHNAN NAIR Vs. STATE OF KERALA
February 20, 2007
RADHAKRISHNAPILLA Vs. STATE OF KERALA
May 2, 2007
RAFEEQUE P ABDUL AZEEZ PARAKUTH Vs. STATE OF KERALA
May 28, 2007
RAFFIQUE ELEDATH PUTHENVEETTIL Vs. STATE OF KERALA
January 5, 2007
RAGHAVA KURUP Vs. NARAYANAN VELUTHAKUNJU
January 3, 2007
RAGHAVAN VISWAMBHARAN Vs. NEELAKANTAN MADHAVAN
December 5, 2007
RAGHUNATHAN NAIR Vs. STATE OF KERALA
May 31, 2007
RAICHAL DAVID Vs. MUSSAVAKKAMMAL
March 29, 2007
RAILWAY DEVELOPMENT ACTION COUNCIL Vs. UNION OF INDIA
January 23, 2007
RAIMON VARGHESE Vs. STATE OF KERALA
January 17, 2007
RAJ KRISHNAN Vs. SHAHUL HAMEED CIRCLE INSPECTOR OF
April 4, 2007
RAJAGOPAL GOPALA PILLAI Vs. STATE OF KERALA
April 12, 2007
RAJALAKSHMI Vs. STATE OF KERALA
January 9, 2007
RAJAMMA Vs. KERALA STATE
March 12, 2007
RAJAMMAL W/O. LATE ARUMUGHAN PILLAI, Vs. BHARATHIDAS S/O. NARAYANADAS AND CHANDRIKA W/O. BHARATHIDAS
September 25, 2007
RAJAN Vs. NATIONAL SMALL INDUSTRIES CORPORATION LTD
August 24, 2007
RAJAN Vs. NATIONAAL CHITS AND FINANCE CORPORATION
January 9, 2007
RAJAN Vs. STATE OF KERALA
May 4, 2007
RAJAN Vs. STATE OF KERALA
March 21, 2007
RAJAN Vs. STATE OF KERALA
May 28, 2007
RAJAN Vs. THE STATE OF KERALA
March 1, 2007
RAJAN CHELLAYYAN Vs. STATE OF KERALA
February 13, 2007
RAJAN DEVADASAN Vs. STATE OF KERALA
June 1, 2007
RAJAN JEWELLERY Vs. STATE OF KERALA
June 1, 2007
RAJAN KUTTAN Vs. SECRETARY
March 29, 2007
RAJAN MATHEW S/O. MATHEW Vs. THE DIRECTOR GENERAL OF POLICE, THE SUPERINTENDENT OF POLICE AND THE SUB INSPECTOR OF POLICE
January 19, 2007
RAJAN MURUKAYI Vs. STATE OF KERALA
March 13, 2007
RAJAN NAIR Vs. STATE OF KERALA
April 11, 2007
RAJAN NARAYANAN Vs. STATE OF KERALA
March 2, 2007
RAJAN PRESIDENT Vs. STATE OF KERALA
February 1, 2007
RAJAN THIRUVOTH Vs. KERALA WATER AUTHORITY
January 3, 2007
RAJAPPAN NAIR Vs. SURESH BABU
February 5, 2007
RAJASEKHARA KURUP Vs. DISTRICT COLLECTOR
January 2, 2007
RAJEESH Vs. STATE OF KERALA
May 18, 2007
RAJEESH ANDIKUTTY Vs. S I OF POLICE
February 9, 2007
RAJEEV Vs. STATE OF KERALA
February 5, 2007
RAJEEV Vs. STATE OF KERALA
May 30, 2007
RAJEEV Vs. STATE OF KERALA
February 2, 2007
RAJEEV Vs. STATE OF KERALA
February 14, 2007
RAJEEV ALIAS SHARMA Vs. STATE OF KERALA
February 12, 2007
RAJEEV C N Vs. STATE OF KERALA
February 20, 2007
RAJEEV CHAKRAPANI Vs. SUB INSPECTOR OF POLICE
April 9, 2007
RAJEEV KUMAR Vs. STATE OF KERALA
May 18, 2007
RAJENDRA SINGH Vs. STATE OF KERALA
March 20, 2007
RAJENDRAN Vs. STATE OF KERALA
January 9, 2007
RAJENDRAN Vs. STATE OF KERALA
April 27, 2007
RAJENDRAN Vs. STATE OF KERALA
May 29, 2007
RAJENDRAN SREEDHARAN Vs. MUNDACKAL GRAMA PANCHAYATH
February 8, 2007
RAJESH Vs. STATE OF KERALA
January 17, 2007
RAJESH Vs. STATE OF KERALA
May 23, 2007
RAJESH Vs. STATE OF KERALA
April 11, 2007
RAJESH Vs. STATE OF KERALA
March 28, 2007
RAJESH Vs. S I OF POLICE
March 14, 2007
RAJESH A V Vs. STATE OF KERALA
January 22, 2007
RAJESH A. R Vs. ASSISTANT SECRETARY, THRISSUR CORPORATION ELECTRICTY WING
September 28, 2007
RAJESH ALIAS SAMAN Vs. STATE OF KERALA
March 27, 2007
RAJESH ANTONY Vs. S I OF POLICE
January 10, 2007
RAJESH APPUNNI Vs. STATE OF KERALA
February 22, 2007
RAJESH I V Vs. S H O NELESHWAR POLICE STATION
January 22, 2007
RAJESH K M Vs. REGIONAL TRANSPORT OFFICER
January 1, 2007
RAJESH KANAKKARYI AYANIKKUNNATHU Vs. STATE OF KERALA
February 20, 2007
RAJESH KUMAR Vs. STATE OF KERALA
March 13, 2007
RAJESH KUMAR Vs. STATE OF KERALA
January 10, 2007
RAJESH KUMAR Vs. STATE OF KERALA
February 2, 2007
RAJESH KUMAR Vs. K P S C
March 15, 2007
RAJESH M V Vs. STATE OF KERALA
February 2, 2007
RAJESH R NAIR Vs. STATE OF KERALA
September 7, 2007
RAJESH RAVI Vs. STATE OF KERALA
February 13, 2007
RAJESH S/O. RAJAPPAN Vs. STATE OF KERALA
March 8, 2007
RAJESH SASI Vs. STATE OF KERALA
February 5, 2007
RAJRAJAN ALIAS RAJAN PANICKER Vs. STATE OF KERALA
April 27, 2007
RAJU Vs. STATE OF KERALA
May 29, 2007
RAJU Vs. STATE OF KERALA
May 18, 2007
RAJU Vs. STATE OF KERALA
February 14, 2007
RAJU K DAMODARAN Vs. KODIKULAM GRAMA PANCHAYATH
April 4, 2007
RAJU UNNI Vs. STATE OF KERALA
March 23, 2007
RAKESH Vs. STATE OF KERALA
January 3, 2007
RAM MOHAN Vs. STATE OF KERALA
January 23, 2007
RAMACHANDRA SHENORY Vs. M PRABHAKARAN
May 31, 2007
RAMACHANDRAN Vs. NADATHARA FARMERS SERVICE
February 6, 2007
RAMACHANDRAN ASAN Vs. RAJENDRAN NAIR
February 12, 2007
RAMACHANDRAN MAKKI Vs. SHAJI LONAPPAN
January 4, 2007
RAMACHANDRAN RAMAN Vs. STATE OF KERALA
March 29, 2007
RAMACHANDRAN, @ ICE Vs. STATE OF KERALA
August 22, 2007
RAMADEVI KRISHNANUNNY Vs. STATE OF KERALA
March 19, 2007
RAMAKRISHNA SHARMA Vs. INSPECTOR OF PLANTATIONS
December 18, 2007
RAMAKRISHNAN K G Vs. STATE OF KERALA
February 1, 2007
RAMAN Vs. STATE OF KERALA
August 20, 2007
RAMANAN Vs. CHITRASENAN
February 22, 2007
RAMANAN Vs. CHITRASENAN
January 22, 2007
RAMANAN GOPALAN Vs. STATE OF KERALA
March 23, 2007
RAMANI Vs. COMMISSIONER
November 21, 2007
RAMANI JOSEPH Vs. KERALA STATE HOUSING BOARD
March 16, 2007
RAMEEM K UMMER Vs. K M ASHRAF
March 20, 2007
RAMESAN GOPALAKRISHNAN Vs. STATE OF KERALA
March 28, 2007
RAMESH J THARKAN Vs. STATE OF KERALA
January 9, 2007
RAMESH KUMAR Vs. STATE OF KERALA
August 10, 2007
RAMESH RAMAN PATTASSERY Vs. STATE OF KERALA
January 10, 2007
RAMESHAN Vs. JAYAVALLY
March 9, 2007
RAMESHAN C Vs. V P SURENDRAN
March 22, 2007
RAMLA Vs. STATE OF KERALA
February 22, 2007
RANI Vs. RAJA RATHANA RAMASWAMY
February 12, 2007
RANI P. JOHN Vs. CORPORATE MANAGEMENT OF THE TERESIAN CARMALITE SISTERS OF ERNAKULAM
August 23, 2007
RANJITH V Vs. STATE OF KERALA
January 8, 2007
RANJU Vs. STATE OF KERALA
May 18, 2007
RAOOF ABOOBACKER Vs. STATION HOUSE OFFICER
April 10, 2007
RAOOF ALI Vs. ASSISTANT COMMISSIONER OF CUSTOMS
May 4, 2007
RAPHAEL Vs. VINCENT PAUL
September 5, 2007
RAPHEAL AND COMPANY CHERPU Vs. COMMIERCIAL TAX OFFICER
May 11, 2007
RAPHEL D SOUZA Vs. SUB INSPECTOR OF POLICE
May 24, 2007
RARICHAN GEORGE Vs. COMMISSIONER OF EXCISE
December 1, 2007
RASHEED Vs. STATE OF KERALA
February 14, 2007
RASHEED Vs. STATE OF KERALA
May 24, 2007
RASHEED @ HANEEFA Vs. C. I. OF POLICE
February 23, 2007
RASHEED M Vs. NAVARAJAN UNNI
January 10, 2007
RASIYA Vs. K K CHANDUKUTTY
October 11, 2007
RATHEESH Vs. STATE OF KERALA
March 27, 2007
RATHEESH J Vs. STATE OF KERALA
January 4, 2007
RATHEESH RAMAN Vs. STATE OF KERALA
February 20, 2007
RATHI DEVI Vs. SIVASANKARAN NAIR
March 2, 2007
RATHISH J. BABU Vs. KERALA STATE PUBLIC SERVICE COMMISSION
August 18, 2007
RATNAMMA Vs. STATE OF KERALA
February 13, 2007
RATNAMMA Vs. STATE OF KERALA
June 1, 2007
RAVEENDRAN Vs. STATE OF KERALA
May 18, 2007
RAVEENDRAN Vs. STATE OF KERALA
February 19, 2007
RAVEENDRAN Vs. SOBHANA
December 3, 2007
RAVEENDRAN Vs. STATE OF KERALA
May 28, 2007
RAVEENDRAN @ MANIAPPAN Vs. STATE OF KERALA
November 5, 2007
RAVEENDRAN ALIAS RAVI Vs. SUB INSPECTOR OF POLICE
April 10, 2007
RAVEENDRAN DAMODHARAN Vs. STATE OF KERALA
March 29, 2007
RAVEENDRAN NAIR Vs. STATE OF KERALA
January 23, 2007
RAVEENDRAN P K Vs. SAJAN V R
January 22, 2007
RAVEENDRAN PARANGODAN Vs. STATE OF KERALA
April 27, 2007
RAVEENDRAN SREEDHARAN Vs. STATE OF KERALA
March 23, 2007
RAVEENDRANATH V R Vs. STATE OF KERALA
November 1, 2007
RAVI BHAGIAN Vs. STATE OF KERALA
February 19, 2007
RAVI MULLAKKARA ARUMUGHAN Vs. AMMINI RAVI
April 11, 2007
RAVINDRAN Vs. STATE OF KERALA
March 21, 2007
RAVINDRANATHAN P N Vs. FOOD CORPORATION OF INDIA
May 23, 2007
RAVUNNI Vs. STATE OF KERALA
January 9, 2007
RAY A THOMAS Vs. STATE OF KERALA
May 4, 2007
RAYEES Vs. STATE OF KERALA
February 1, 2007
RAZIYA SUJA, FORMERLY PRESIDENT AND P.H. HASEEB, FORMERLY VICE-PRESIDENT Vs. THE STATE ELECTION COMMISSION AND ORS.
February 7, 2007
REENA MATHEW Vs. ABY THOMAS
April 12, 2007
REETHA ANTO Vs. ROMEO JACOB
September 6, 2007
REGHUNATHAKURUP ALIAS JAYAN Vs. SREEVIDHYA
April 12, 2007
REGHUNATHAN NAIR Vs. DIRECTOR MINING AND GEOLOGY
January 10, 2007
REGI C JOHN Vs. STATE OF KERALA
May 23, 2007
REGIONAL DIRECTOR Vs. PRAKASHAN
February 1, 2007
REGIONAL DIRECTOR Vs. MANORAJYAM PUBLICATIONS P LTD
March 22, 2007
REGIONAL DIRECTOR Vs. SURESH TRADING CO
March 13, 2007
REGIONAL DIRECTOR E S I C Vs. TRAVANCORE COCHIN CHEMICALS LTD
October 17, 2007
REGIONAL DIRECTOR E S I C Vs. HOTEL ALUKKAS
September 26, 2007
REGIONAL DIRECTOR E S I CORPORATION Vs. ARUN GRANITES
April 10, 2007
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs. CHRISTOPHER
August 6, 2007
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION THRISSUR Vs. BABY FRANCIS PROPRIETOR PALAKKAD
November 5, 2007
REGIONAL DIRECTOR ESI CORPORATION Vs. APPOLLO TYRES LTD
October 31, 2007
REGIONAL TRANSPORT OFFICER VADAKARA Vs. K V ABDURAHIMAM
January 22, 2007
REGISTRAR OF BIRTHS AND DEATHS Vs. K D PATHROSE
February 22, 2007
REGISTRAR OF CO OPERATIVE Vs. C T AHAMED ALI
March 23, 2007
REJI Vs. STATE OF KERALA
February 19, 2007
REJI K J Vs. STATE OF KERALA
February 7, 2007
REJI P CHERIAN Vs. STATE OF KERALA
March 13, 2007
REJIE REGHU Vs. STATE OF KERALA
February 1, 2007
REJITH Vs. STATE OF KERALA
May 18, 2007
REKHARANI Vs. PRABHU
July 4, 2007
RELIANCE INDUSTRIES LTD Vs. COMMISSIONER OF LAND REVENUE
March 19, 2007
REMADEVI Vs. A S R GOPALAKRISHNAN
October 4, 2007
REMANI Vs. STATE OF KERALA
April 27, 2007
RENJISH @ VIKRAMAN, Vs. THE STATE OF KERALA
October 16, 2007
RENJITH KUMAR S/O. MUKUNDAN Vs. NALUMKKAL KUMARAN VIJAYAKUMAR AND STATE OF KERALA
February 6, 2007
RENJITH P V Vs. STATE OF KERALA
March 28, 2007
RENJITH RAMAN Vs. S I OF POLICE
February 5, 2007
RENUKA RACHEL ABRAHAM Vs. LETTY PATRIC
April 11, 2007
RESMI PILLAI Vs. REVENUE DIVISIONAL OFFDICER
February 19, 2007
RETHEESH KUMAR ALIAS SHAJI Vs. STATE OF KERALA
May 18, 2007
RETHINATH K MENON Vs. SECRETARY TO GOVERNMENT
July 27, 2007
REV FR BABU VARGHESE Vs. DEPUTY DIRECTOR OF EDUCATION
March 16, 2007
REV FR JOY KADUKUMMAKKIL Vs. REVENUE DIVISIONAL OFFICER
January 22, 2007
REV KV V MATHAI Vs. P V JOSE
March 12, 2007
REV. C.H. ALFRED, MANAGER Vs. STATE OF KERALA, JOINT SECRETARY TO GOVERNMENT,
July 30, 2007
REVE A NINAN OOMMEN Vs. CITY COMMISSIONER OF POLICE
February 2, 2007
RIJU SASI Vs. STATE OF KERALA
January 12, 2007
RIJU THOMAS Vs. STATE OF KERALA
January 9, 2007
RIJU THOMAS Vs. STATE OF KERALA
May 23, 2007
RIJU THOMAS Vs. STATE OF KERALA
March 13, 2007
RINEESH Vs. STATE OF KERALA
February 12, 2007
RIYAD ABDUL KAREEM Vs. GOVERNMENT OF KERALA
March 26, 2007
RIYAS Vs. STATE OF KERALA
March 12, 2007
RIYAS ABOOBACKER Vs. STATE OF KERALA
February 5, 2007
RIYAS BABU Vs. TAHSILDAR
May 15, 2007
RIYAS MUHAMMADALI Vs. STATE OF KERALA
March 30, 2007
RIYAS SHAIK AHAMMED Vs. STATE OF KERALA
March 16, 2007
RIYAS V ABBOOBACKER Vs. STATE OF KERALA
March 2, 2007
ROBIN Vs. T A JOSEPH
January 9, 2007
ROBIN Vs. SUB INSPECTOR OF POLICE
May 18, 2007
ROBIN BABY Vs. STATION HOUSE OFFICER
February 5, 2007
ROJI THOMAS Vs. STATE OF KERALA
April 4, 2007
RONNI THOMAS Vs. STATE OF KERALA
February 5, 2007
ROSAMMA MATHAI Vs. SUB INSPECTOR OF POLICE
March 12, 2007
ROSE PHILIO K J Vs. DEPARTMENT OF COLLEGIATE EDUCATION
February 14, 2007
ROSHAN MATHEW Vs. CIRCLE INSPECTOR OF POLICE
January 12, 2007
ROSHAN MATHEW Vs. CIRCLE INSPECTOR OF POLICE
March 27, 2007
ROY Vs. STATE OF KERALA
February 9, 2007
ROY ALIAS THOMAS Vs. STATE OF KERALA
April 13, 2007
ROY M K MUTTATHUPARA VEEDU Vs. SUB INSPECTOR OF POLICE
January 22, 2007
ROY VARGHESE Vs. HIGH COURT OF KERALA
June 12, 2007
ROY VIJAYAN PRASANNA INDIRAGANDHI Vs. STATE OF KERALA
March 20, 2007
ROYAL ENTERPRISES Vs. STATE OF KERALA
February 8, 2007
RUKHIYA ALI MUHAMMED Vs. STATE OF KERALA
January 4, 2007
RURAL EDUCATIONAL AND SOCIAL TRUST Vs. UNIVERSITY OF CALICUT
March 21, 2007
RURAL KURIES P LIMITED Vs. P SUDHAKARAN
March 22, 2007
S BABU Vs. ARAVUKAD KSHETHRAYOGAM
May 31, 2007
S BALAMURALI Vs. K V VIKRAMANUNNI
July 9, 2007
S BINUKUMAR Vs. STATE OF KERALA
March 28, 2007
S CHANDRAMOHAN NAIR Vs. STATE OF KERALA
March 12, 2007
S DHANABHAGYAM AMMAL Vs. STATE OF KERALA
October 5, 2007
S GOPALAKRISHNAN NAIR Vs. SECRETARY TO GOVERNMENT
August 7, 2007
S GOPINATHAN NAIR Vs. DEPUTY SUPERINTENDENT OF POLICE
February 19, 2007
S HARVY Vs. STATE OF KERALA
March 27, 2007
S JAYAKUMAR Vs. WELFARE FUND INSPECTOR
March 20, 2007
S KAMALUDEEN S/O SHAHUL HAMEED Vs. UNION OF INDIA; STATE OF KERALA AND MADHAVAN SODARAN
March 1, 2007
S KRISHNAKUMAR Vs. I SOBHANA
March 22, 2007
S LAKSHMAN ACHARY Vs. P ESHWARA BHAT
March 5, 2007
S LEELA Vs. RAJAN
April 11, 2007
S M MANSOOR Vs. CIRCLE INSPECTOR OF POLICE
April 2, 2007
S MADHAVIKUTTY Vs. STATE OF KERALA
December 1, 2007
S MINI Vs. STATE OF KERALA
May 28, 2007
S N SYNDICATE PRIVATE LIMITED Vs. P P PAUL
March 27, 2007
S NAYAGAM Vs. SECRETARY MUNNAR GRAMA PANCHAYAT
May 15, 2007
S PARAMASIVAN CHETTIAR Vs. STATE BANK OF TRAVANCORE
May 29, 2007
S PRABHU Vs. RAJANI R
January 25, 2007
S PRADEEP Vs. STATE OF KERALA
May 28, 2007
S R EDUCATIONAL AND CHARITABLE TRUST Vs. UNION OF INDIA
June 13, 2007
S RADHAKRISHNAN Vs. REGISTRAR UNIVERSITY OF KERALA
February 7, 2007
S RADHAKRISHNAN Vs. STATE OF KERALA
February 19, 2007
S RADHAKRISHNAN NAIR Vs. E K JOHN
January 22, 2007
S RAJASHEKARAN Vs. UNIVERSITY OF KERALA
March 28, 2007
S S SHARJA HUSSAIN Vs. STATE OF KERALA
May 28, 2007
S S SHARJA HUSSAIN Vs. STATE OF KERALA
February 1, 2007
S SASI Vs. STATE OF KERALA
March 23, 2007
S SASIDHARAN NAIR Vs. KERALA MINERALS AND METALS LTD
April 13, 2007
S SHYJU ALIAS CHUZHALI Vs. STATE OF KERALA
January 8, 2007
S SINDHU Vs. STATE OF KERALA
March 21, 2007
S SREEKUMARI Vs. STATE OF KERALA
May 31, 2007
S SURESH ALIAS SUNIL Vs. STATE OF KERALA
January 4, 2007
S SURESH BABU Vs. STATE OF KERALA
February 9, 2007
S UNNIKRISHNAN Vs. L RADHAKRISHNAN
March 16, 2007
S VIDHYADHARAN Vs. S BALAJI
March 29, 2007
S VILASINI AMMA Vs. K KESAVA PILLAI
March 22, 2007
S VISWANATHAN Vs. STATE OF KERALA
January 8, 2007
S. NAJEEB RAWTHER Vs. DISTRICT COLLECTOR
January 10, 2007
S. RAMANI, PART-TIME SWEEPER-CUM-PEON, Vs. STATE OF KERALA, REPRESENTED BY SECRETARY AND HIGH COURT OF KERALA
February 7, 2007
S. VIJAYAN, DY. SUPERINTENDENT OF POLICE AND JOSE SEBASTIAN Vs. STATE OF KERALA,
February 26, 2007
SABEENA BEEGUM Vs. DISTRICT COOPERATIVE BANK PATHANAMTHITTA
August 18, 2007
SABIRA P K Vs. STATE OF KERALA
April 12, 2007
SABNA ENGINEERING AND ENTERPRISES Vs. POLAR INTERNATIONAL LTD
January 3, 2007
SABU Vs. STATE OF KERALA
August 18, 2007
SABU Vs. STATE OF KERALA
February 20, 2007
SABU ALIAS SANTHOSH Vs. SUB INSPECTOR OF POLICE
February 13, 2007
SABU C P Vs. STATE OF KERALA
February 9, 2007
SABU GEORGE Vs. HOME SECRETARY
February 14, 2007
SABU JACOB Vs. V K SOMAN ACHARI
March 2, 2007
SABU JOSEPH Vs. STATE OF KERALA
January 2, 2007
SABU MON ABDUL KAREEM Vs. STATE OF KERALA
March 13, 2007
SABU P ALIAS SACARIYA Vs. STATE OF KERALA
February 1, 2007
SABU P K Vs. SHIBU JOSEPH
January 25, 2007
SABU PADMANABHAN Vs. EXCISE INSPECTOR
February 1, 2007
SADANANDA SHETTY Vs. STATE OF KERALA
February 1, 2007
SADANANDAN Vs. THANKAMANI NADAR P P
March 23, 2007
SADASIVAN Vs. STATE OF KERALA
February 7, 2007
SADHIQ IBRAHIM KUTTY Vs. SUB INSPECTOR OF POLICE
January 22, 2007
SADHIQUE Vs. STATE OF KERALA
May 29, 2007
SADIQUE SHAMSUDHEEN Vs. STATE OF KERALA
March 29, 2007
SAFE CARE RUBBER PRODUCTS PVT LTD Vs. RUBBER BOARD
April 11, 2007
SAFEER KHAN Vs. STATE OF KERALA
February 13, 2007
SAFEER M P Vs. STATE OF KERALA
March 26, 2007
SAFIA BEEGUM Vs. UNION OF INDIA
September 19, 2007
SAFIA BEEGUM Vs. UNION OF INDIA & OTHERS
July 13, 2007
SAFIYA BEEVI Vs. KERALA STATE ELECTRICITY BOARD
May 2, 2007
SAFNA Vs. RAMANKUTTY S
July 4, 2007
SAHADEVA PANICKER Vs. STATE OF KERALA
April 9, 2007
SAHADEVAN ALIAS PODIMON Vs. STATE OF KERALA
January 4, 2007
SAHADEVAN C Vs. STATE OF KERALA
December 7, 2007
SAHADEVAN PILLAI Vs. STATE OF KERALA
February 6, 2007
SAHITHYA PRAVARTHAKA CO OP SOCIETY Vs. SATHEESH NAIR
January 22, 2007
SAIDALAVI Vs. GENERAL MANAGER
February 6, 2007
SAIDALAVI Vs. STATE OF KERALA
January 10, 2007
SAIDALI MUHAMMED Vs. STATE OF KERALA
January 8, 2007
SAIJU ALIAS SHAIJU Vs. STATE OF KERALA
April 4, 2007
SAINUDEEN METHALERI Vs. STATE OF KERALA
March 26, 2007
SAINUDHEEN Vs. STATE OF KERALA
May 18, 2007
SAINUDHEEN MOITHEEN KOYA Vs. STATE OF KERALA
February 15, 2007
SAINUL ABID Vs. STATE OF KERALA
May 18, 2007
SAJAN ALEX Vs. STATE OF KERALA
January 16, 2007
SAJAN J MENON Vs. STATE OF KERALA
July 6, 2007
SAJEER Vs. STATE OF KERALA
May 18, 2007
SAJEESH Vs. STATE OF KERALA
April 9, 2007
SAJEESH GANGADHARAN Vs. STATE OF KERALA
May 2, 2007
SAJEESH M JANARDHANAN Vs. CHIEF GENERAL MANAGER
March 20, 2007
SAJEESH MADHANAN Vs. STATE OF KERALA
February 7, 2007
SAJEESH MADHAVAN Vs. STATE OF KERALA
January 4, 2007
SAJEEV Vs. STATE OF KERALA
June 1, 2007
SAJEEV Vs. SUB INSPECTOR OF POLICE
May 31, 2007
SAJEEV Vs. STATE OF KERALA
May 29, 2007
SAJEEV CHANTHOMAN Vs. STATE OF KERALA
February 21, 2007
SAJEEV KUMAR AMBULAYAM Vs. THAKAZHY SERVICE CO OPERATIVE BANK
March 14, 2007
SAJEEV THANKAPPAN Vs. STATE OF KERALA
February 12, 2007
SAJEEV THANKAPPAN Vs. STATE OF KERALA
March 23, 2007
SAJEEVAN Vs. SANTHA DEVI
February 19, 2007
SAJEEVAN K.K. Vs. SRI. SIVAJA DAS
September 19, 2007
SAJI Vs. STATE OF KERALA
February 15, 2007
SAJI Vs. STATE OF KERALA
April 11, 2007
SAJI Vs. STATE OF KERALA
May 4, 2007
SAJI Vs. SUB INSPECTOR OF POLICE
May 30, 2007
SAJI ABRAHAM Vs. S I OF POLICE
February 6, 2007
SAJI EAPEN Vs. STATE OF KERALA
March 12, 2007
SAJI ILLICKAL VASU Vs. STATE OF KERALA
March 29, 2007
SAJI KUMAR Vs. STATE OF KERALA
January 4, 2007
SAJI MANUEL Vs. P G RAJENDRAPRASAD
May 29, 2007
SAJI PHILIPOSE Vs. STATE OF KERALA
March 27, 2007
SAJI PHILIPOSE Vs. STATE OF KERALA
April 13, 2007
SAJI RAMAKRISHNAN Vs. STATE OF KERALA
January 25, 2007
SAJI REDOLF PHARMACIST Vs. STATE OF KERALA
March 27, 2007
SAJIKUMAR G Vs. STATE OF KERALA
March 28, 2007
SAJIKUMAR K C Vs. THIRUVALLA EAST CO OPERATIVE BANK
January 9, 2007
SAJIN CASHEW COMPANY Vs. STATE BANK OF TRAVANCORE
February 7, 2007
SAJINLAL Vs. STATE OF KERALA
May 18, 2007
SAJITH Vs. STATE OF KERALA
March 1, 2007
SAJITH SUDHAKARAN Vs. STATE OF KERALA
March 16, 2007
SAJU ALIAS ABDUL REHIMAN Vs. STATE OF KERALA
May 2, 2007
SAJU ALIAS MRUGAM SAJU Vs. STATE OF KERALA
April 12, 2007
SAJU GEORGE Vs. THOMAS
July 14, 2007
SAJU VARGHESE Vs. STATE OF KERALA
April 13, 2007
SAKEER HUSSAIN Vs. STATE OF KERALA
February 5, 2007
SAKKEER HUSSAIN Vs. STATE OF KERALA
March 29, 2007
SALAHUDEEN KOYA Vs. STATE OF KERALA
March 14, 2007
SALAHUDEEN SHAHUL HAMEED Vs. STATE OF KERALA
March 20, 2007
SALAM Vs. UNION OF INDIA
July 30, 2007
SALEESH Vs. STATE OF KERALA
January 15, 2007
SALEESH K S Vs. INTELLIGENCE INSPECTOR
June 4, 2007
SALI DAMODARAN Vs. STATE OF KERALA
January 3, 2007
SALILAN Vs. D I G OF POLICE
January 31, 2007
SALIM Vs. STATE OF KERALA
May 24, 2007
SALIM MUHAMMED KHAZIM Vs. STATE OF KERALA
January 2, 2007
SALIMKUMAR ALIAS SALI Vs. STATION HOUSE OFFICER
May 24, 2007
SALIN Vs. STATE OF KERALA
February 7, 2007
SALINI SAM Vs. STATE OF KERALA
May 11, 2007
SALY PAUL Vs. FOOD INSPECTOR
December 14, 2007
SAM JOHN Vs. STATE OF KERALA
March 26, 2007
SAM JOHN Vs. STATE OF KERALA
March 23, 2007
SAMBASIVAN KUTTAN NAIR Vs. STATE OF KERALA
January 3, 2007
SAMEER ALAVI Vs. STATE OF KERALA
March 29, 2007
SAMUEL MATHAI Vs. STATE OF KERALA
August 14, 2007
SAMUELKUTTY GEORGE Vs. BABY JOSEPH
January 10, 2007
SANAFER SHAHUL HAMEED Vs. STATE OF KERALA
January 2, 2007
SANAL RAJAN Vs. SUB INSPECTOR OF POLICE
February 5, 2007
SANDEEP Vs. STATE OF KERALA
March 23, 2007
SANDHYA P NAIR Vs. STATE OF KERALA
January 9, 2007
SANEESH T P Vs. VICE CHANCELLOR
January 22, 2007
SANGEETHA D/O. LATE APPUNNI Vs. SURESH KUMAR S/O. KUNHIKUTTAN
July 16, 2007
SANIL Vs. STATE OF KERALA
January 9, 2007
SANIM SHAH Vs. STATE OF KERALA
October 29, 2007
SANIM SHAH A S Vs. STATE OF KERALA
January 8, 2007
SANJAY RAJ Vs. ANOOP ABDUL KHADER
February 13, 2007
SANKARA PANICKER VASUDEVA PANICKER Vs. ANANTHU MANDAKINI
March 20, 2007
SANKARAN Vs. STATE OF KERALA
October 16, 2007
SANKARAN DIED Vs. DEVAKI AMMA DIED
January 11, 2007
SANKARAN KRISHNAN Vs. MADHAVAN VELAPPAN
June 1, 2007
SANKARAN NAIR Vs. STATE OF KERALA
February 5, 2007
SANKARAN NAIR Vs. E VIJAYALEKSHMI
June 22, 2007
SANKARANEZHUTHASSAN Vs. KERALA STATE
August 24, 2007
SANKARANKUTTY POKKAN Vs. STATE OF KERALA
January 1, 2007
SANNIDHANAM CHITTIES PVT LTD Vs. REMADEVI MOHANDAS
June 20, 2007
SANOOP M Vs. STATE OF KERALA
February 5, 2007
SANTHA RADHA Vs. SUJATHA SURSH KUMAR
January 9, 2007
SANTHA THANKAPPAN Vs. K RAJAGOPAL
May 5, 2007
SANTHA THANKAPPAN Vs. K. RAJAGOPAL AND STATE OF KERALA
June 5, 2007
SANTHAMMA Vs. UNION OF INDIA
January 10, 2007
SANTHAMMA MOHANAN Vs. EXCISE INSPECTOR
February 19, 2007
SANTHI Vs. THRISSUR URBAN CO OPERATIVE
January 1, 2007
SANTHI V. Vs. STATE OF KERALA AND ORS.
September 17, 2007
SANTHIBHOOSHAN Vs. STATE OF KERALA
March 13, 2007
SANTHOSH Vs. STATE OF KERALA
January 10, 2007
SANTHOSH Vs. STATE OF KERALA
February 5, 2007
SANTHOSH Vs. DEPUTY SUPERINTENDENT OF POLICE
May 30, 2007
SANTHOSH Vs. STATE OF KERALA
May 31, 2007
SANTHOSH Vs. STATE OF KERALA
February 9, 2007
SANTHOSH Vs. STATE OF KERALA
February 20, 2007
SANTHOSH Vs. STATE OF KERALA
February 15, 2007
SANTHOSH ABRAHAM Vs. KERALA STATE CO OPERATIVE BANK LTD
January 9, 2007
SANTHOSH ALIAS KINGINI SANTHOSH Vs. STATE OF KERALA
January 1, 2007
SANTHOSH ALIAS LALU Vs. STATE OF KERALA
January 17, 2007
SANTHOSH KUMAR Vs. STATE OF KERALA
May 28, 2007
SANTHOSH KUMAR KRISHNAKURUP Vs. RAMANKUTTY NAIR
April 27, 2007
SANTHOSH N B Vs. STATE OF KERALA
February 2, 2007
SANTHOSH NATARAJAN Vs. STATE OF KERALA
January 17, 2007
SANTHOSH P K Vs. STATE OF KERALA
February 7, 2007
SANTHOSH P.N. S/O. NARAYANAN Vs. P.J. THOMAS,
March 8, 2007
SANTHOSH PUNATHIL Vs. K.P. MAHITHA D/O. K.P. MADHAVA KURUP
March 2, 2007
SANTHOSH S/O. BALAKRISHNAN Vs. STATE OF KERALA
March 5, 2007
SANTHOSH SADANANDAN Vs. STATE OF KERALA
April 9, 2007
SANTHOSH SADASIVAN Vs. STATE OF KERALA
February 1, 2007
SANTHOSH SADASIVAN Vs. STATE OF KERALA
February 12, 2007
SANTHOSHKUMAR Vs. STATE OF KERALA
January 16, 2007
SANU MON KARUNAKARAN NADAR Vs. GREESHMA STELLA
April 13, 2007
SANUKUTTAN ALIAS KUTTAPPI Vs. STATE OF KERALA
January 24, 2007
SAPNA POLYWEAVE LTD Vs. STATE OF KERALA
May 30, 2007
SARADA Vs. STATE OF KERALA
February 5, 2007
SARADA Vs. STATE OF KERALA
September 5, 2007
SARADA AMMA Vs. EACHKUTTY NAIR
April 11, 2007
SARADHA P. Vs. STATE OF KERALA
October 31, 2007
SARAMMA Vs. KOCHANANNAM
September 4, 2007
SARAMMA ITTICHERIYA Vs. STATE OF KERALA
October 24, 2007
SARAMMA JOSHUA Vs. DIRECTOR OF PUBLIC INSTRUCTION
February 14, 2007
SARAMMA V JOSEPH Vs. MATHEW K GEORGE
March 23, 2007
SARASA Vs. STATE OF KERALA
February 2, 2007
SARASAMMA Vs. STATE OF KERALA
May 2, 2007
SARASAMMA PILLAI VILASINI AMMA Vs. PARETHU KUNJU
March 22, 2007
SARASWATH FILMS Vs. A. V. MITHRA DEVI ALIAS MITHRA R. RAO
February 14, 2007
SARASWATHI Vs. MATHEVAN PILLAI
December 7, 2007
SARASWATHY Vs. DISTRICT SUPERINTENDENT OF POLICE
February 21, 2007
SARATH Vs. STATE OF KERALA
April 27, 2007
SARATLAL N T Vs. STATE OF KERALA
February 19, 2007
SAROJINI Vs. G BHAGAVATH SINGH
January 1, 2007
SAROJINI Vs. RAMANUNNI MOOSATH
May 25, 2007
SASEENDRAN GOPALAN Vs. STATE OF KERALA
February 19, 2007
SASI ACHARI Vs. STATE OF KERALA
February 9, 2007
SASI ALIAS KUTTAN Vs. STATE OF KERALA
February 22, 2007
SASI ALIAS SASIDHARAN Vs. STATE OF KERALA
March 12, 2007
SASI S/O. NARAYANAN Vs. STATE OF KERALA
September 12, 2007
SASIDHARAN Vs. STATE OF KERALA
January 1, 2007
SASIDHARAN Vs. SANIL SUKUMARAN
January 3, 2007
SASIDHARAN Vs. STATE OF KERALA
July 1, 2007
SASIDHARAN ACHARY Vs. STATE OF KERALA
February 21, 2007
SASIDHARAN P GOVINDAN Vs. SUB INSPECTOR OF POLICE
February 5, 2007
SASIDHARAN PILLAI DAMODARAN Vs. STATE OF KERALA
March 14, 2007
SASIDHARAN V N Vs. KARAMUKKU SERVICE CO OPERATIVE
February 19, 2007
SASIKUMAR Vs. STATE OF KERALA
May 28, 2007
SASIKUMAR JAYADEVAN Vs. STATE OF KERALA
February 13, 2007
SASIKUMAR K S Vs. STATE OF KERALA
March 23, 2007
SASIKUMARI K Vs. STATE OF KERALA
March 22, 2007
SASTHEERJAN Vs. K G RAMAKRISHNAN
February 1, 2007
SATHAR ALIAS BIJUMON Vs. STATE OF KERALA
March 29, 2007
SATHEESAN ALIAS SARITHA BHAVAN Vs. STATE OF KERALA
January 5, 2007
SATHEESH Vs. STATE OF KERALA
April 9, 2007
SATHEESH CHATHENKERY Vs. BLOCK DEVELOPMENT OFFICER
March 15, 2007
SATHEESH KUMAR Vs. STATE OF KERALA
September 18, 2007
SATHEESH SIVADASAN Vs. STATE OF KERALA
February 15, 2007
SATHEESH SREEDHARAN Vs. CIRCLE INSPECTOR OF POLICE
February 2, 2007
SATHEESHKUMAR Vs. STATE OF KERALA
January 10, 2007
SATHEESHKUMAR Vs. STATE OF KERALA
March 30, 2007
SATHI Vs. STATE OF KERALA
January 30, 2007
SATHI RAJAN Vs. SREEKANTAN NAIR
January 3, 2007
SATHI VILASINI Vs. JAYASREE
March 19, 2007
SATHIYAMMA Vs. STATE OF KERALA
February 7, 2007
SATHYABHAMA KESAVAN Vs. STATE OF KERALA
March 21, 2007
SATHYAN Vs. STATE OF KERALA
January 10, 2007
SATHYAVAN KOTTARAKKARA Vs. STATE OF KERALA
October 16, 2007
SATHYDEVAN Vs. KERALA PUBLIC SERVICE COMMISSION
October 24, 2007
SATISH CHANDRA M AGARWAL Vs. STATE OF KERALA
January 11, 2007
SAVIOUR Vs. E V MATHAI
November 21, 2007
SEBASTIAN Vs. COMMERCIAL TAX OFFICER
February 26, 2007
SEBASTIAN JOSEPH Vs. VARGHEESE
March 20, 2007
SEBASTIAN P J PLATHOTTATHIL Vs. V S HARIDAS
February 7, 2007
SEBASTIAN T V Vs. STATE OF KERALA
March 12, 2007
SEBY SEBASTIAN Vs. STATE OF KERALA
March 12, 2007
SECRETARY Vs. HONOURABLE OMBUDSMAN FOR LOCAL SELF
March 16, 2007
SECRETARY Vs. PULPALLY GRAMA PANCHAYAT
March 16, 2007
SECRETARY EDUCATION DEPARTMENT Vs. T M THANKAPPAN ACHARY
August 3, 2007
SECRETARY KERALA STATE ELECTRICITY Vs. K V KRISHNAN
January 24, 2007
SECRETARY THRIKKAKKARA GRAMA Vs. BHARATI AIRTEL LTD
January 23, 2007
SECY PRAMADAM GRAMA PANCHAYAT Vs. REMANY VASUDEVAN NAIR
March 22, 2007
SEETHARAM Vs. P KRISHNA VADHYAR
June 13, 2007
SEKHARAN (DIED) AND ORS. Vs. P.P. IMBICHIMAMMU S/O. MAYI
July 13, 2007
SELIN THOMAS Vs. STATE OF KERALA
January 4, 2007
SELVARAJ PAMBUKAL MUTHUKKUPLAVILA Vs. STATE OF KERALA
May 23, 2007
SETHUMADHAVAN Vs. M K CHAMU
January 22, 2007
SHABEER ALI P A Vs. SIDDIQUE AHAMMED KUTTY HAJI
March 13, 2007
SHABEER K E Vs. STATE OF KERALA
March 12, 2007
SHABEERALI Vs. STATE OF KERALA
March 2, 2007
SHABU NARAYANAN Vs. STATE OF KERALA
January 8, 2007
SHABUMON P K Vs. KERALA PUBLIC SERVICE COMMISSION
March 16, 2007
SHADIL SHABEER Vs. REGIONAL PASSPORT OFFICER
February 9, 2007
SHAFEEK SHARAFUDEEN Vs. STATE OF KERALA
March 23, 2007
SHAFEENA Vs. RAHOOF
March 13, 2007
SHAFEEQUE BABU K Vs. SAND DQUAD LEADER
February 19, 2007
SHAHIDA BEEVI Vs. STATE OF KERALA
October 31, 2007
SHAHIDA BEEVI Vs. STATE OF KERALA
February 21, 2007
SHAHUL HAMEED Vs. STATE OF KERALA
April 9, 2007
SHAHZAD KHAN Vs. STATE OF KERALA
February 20, 2007
SHAIJU Vs. CIRCLE INSPECTOR OF POLICE
February 14, 2007
SHAIJU Vs. STATE OF KERALA
May 2, 2007
SHAIJU PUTHUPALLY PARAMBIL THOMAS Vs. DEPUTY SUPERINTENDENT OF POLICE
January 12, 2007
SHAJAHAN ABDUL MAJEED Vs. SUB INSPECTOR OF POLICE
February 6, 2007
SHAJAHAN MUHAMMED Vs. STATE OF KERALA
March 23, 2007
SHAJI Vs. STATE OF KERALA
May 28, 2007
SHAJI ABRAHAM Vs. K V VARUGHESE
May 29, 2007
SHAJI ALIAS CHALLY SHAJI Vs. CIRCLE INSPECTOR OF POLICE
March 22, 2007
SHAJI ALIAS KAMARU Vs. STATE OF KERALA
February 12, 2007
SHAJI ALIAS KANNAN Vs. STATE OF KERALA
January 4, 2007
SHAJI ALIAS SHAHUDHEEN Vs. SUB INSPECTOR OF POLICE
February 2, 2007
SHAJI ALIAS SHARAFUDEEN Vs. STATE OF KERALA
May 29, 2007
SHAJI C VARKEY Vs. COLLECTOR
January 23, 2007
SHAJI CHANDRAN Vs. STATE OF KERALA
February 7, 2007
SHAJI CHANDRAN Vs. STATE OF KERALA
January 1, 2007
SHAJI KUMARAN THOKKUPURATHU Vs. FOREST RANGE OFFICER
March 22, 2007
SHAJI P M Vs. SUB INSPECTOR OF POLICE
April 27, 2007
SHAJI P M Vs. SUB INSEPCTOR OF POLICE
February 14, 2007
SHAJI PADMANABHAN Vs. MURALI
May 31, 2007
SHAJI POULOSE Vs. SUB INSPECTOR OF POLICE
February 13, 2007
SHAJI PRABHAKARAN Vs. STATE OF KERALA
January 12, 2007
SHAJI S/O PRABHAKARAN Vs. STATE OF KERALA, REPRESENTED BY THE
January 2, 2007
SHAJI SANDHA Vs. SOMARAJAN KUNJUKUNJU
January 3, 2007
SHAJI SATHYAVRUTHAN Vs. STATE OF KERALA
January 2, 2007
SHAJI SREEDHARAN Vs. STATE OF KERALA
January 2, 2007
SHAJI THOMAS Vs. STATE OF KERALA
February 7, 2007
SHAJU ALIAS SHAJI AND Vs. A V BABU
October 1, 2007
SHAKKEER A K Vs. STATE OF KERALA
February 14, 2007
SHALINI RACHEL VARGHESE Vs. MANAGER CHRISTIAN COLLEGE
June 21, 2007
SHAMLAJAN Vs. STATE OF KERALA
May 23, 2007
SHAMSEENA K P Vs. SUB INSPECTOR OF POLICE
January 8, 2007
SHAMSUDEEN Vs. STATE OF KERALA
April 11, 2007
SHAMSUDEEN Vs. STATE OF KERALA
February 20, 2007
SHAMSUDEEN Vs. STATE OF KERALA
February 21, 2007
SHAMSUDEEN M ILLIAS Vs. MOHAMMED SALIM M IDRIS
September 5, 2007
SHAMSUDHEEN Vs. STATE OF KERALA
January 8, 2007
SHAMSUDHEEN Vs. STATE OF KERALA
February 1, 2007
SHAMSUDIN ABDUL RAZAK Vs. DISTRICT SUPEINTENDENT OF POLICE
January 8, 2007
SHANAVAS Vs. NAGALAKSHMI
March 8, 2007
SHANAVAS MUHAMMED Vs. STATE OF KERALA
January 19, 2007
SHANI ALIAS SHAJAHAN ABDUL AZEEZ Vs. STATE OF KERALA
March 15, 2007
SHANIDA Vs. MOHAMMED ABDUL SALIM
February 19, 2007
SHANMUGHA SUNDARAM Vs. SENIOR INTELLIGENCE OFFICER
March 12, 2007
SHANMUGHAN Vs. STATE OF KERALA
February 14, 2007
SHANMUGHAN P V Vs. FOOD INSPECTOR
May 29, 2007
SHANMUGHAN SUNDARAN Vs. HOMFIT LEASING LIMITED
February 8, 2007
SHANMUKHA KUMAR Vs. SUB INSPECTOR OF POLICE
March 13, 2007
SHANMUKHA KUMAR KUTTY Vs. SUB INSPECTOR OF POLICE
March 30, 2007
SHANOJ NARAYANAN Vs. STATE OF KERALA
February 1, 2007
SHARADHA C Vs. STATE OF KERALA
February 9, 2007
SHARAFU ALIAS SHARAFUDHEEN Vs. STATE OF KERALA
February 23, 2007
SHAREEF MOHAMMED Vs. STATE OF KERALA
January 15, 2007
SHARIYAR IBRAHIMKUTTY Vs. STATE OF KERALA
February 14, 2007
SHARSAD Vs. SUB INSPECTOR OF POLICE
February 2, 2007
SHAVANAS ALIAS NAVAS ALIAS NOORU Vs. STATE OF KERALA
May 29, 2007
SHEEBA C Vs. STATE OF KERALA
March 28, 2007
SHEEJA VIGNESWAR Vs. S KRISHNAN
January 22, 2007
SHEELA Vs. MURALEEDHARAN
July 6, 2007
SHEELA SREEKUMAR Vs. STATE OF KERALA
January 4, 2007
SHEENA K OOMMEN Vs. PRINCIPAL
January 9, 2007
SHEIK ABDULLA Vs. STATE OF KERALA
March 26, 2007
SHELVAN Vs. STATE OF KERALA
March 2, 2007
SHELWIN KURIAKOSE Vs. STATE OF KERALA
April 13, 2007
SHENOYS RED ROSE FORT ROAD Vs. STATE OF KERALA
June 27, 2007
SHEREEF P ASSAINAR Vs. STATE OF KERALA
March 29, 2007
SHEREEF UTHUMANKANNU Vs. STATE OF KERALA
March 28, 2007
SHERIEF Vs. STATE OF KERALA
May 23, 2007
SHERIN ANNIE PHILIP ALIAS ASHA Vs. STATE OF KERALA
January 9, 2007
SHERIN K M Vs. STATE OF KERALA
January 17, 2007
SHERLY M.U. Vs. THE PRESIDENT, PARAPPURAM MILK PRODUCERS CO
January 23, 2007
SHETAL ALIAS VIDYA UTTAM PAREKH Vs. STATE OF KERALA
March 16, 2007
SHIBI FRANCIS Vs. STATE OF KERALA & ANOTHER
October 10, 2007
SHIBU Vs. STATE OF KERALA
May 2, 2007
SHIBU LATHEEF Vs. STATE OF KERALA
January 17, 2007
SHIBU MUHAMMADALI Vs. STATE OF KERALA
February 15, 2007
SHIBU RAMANANDAN Vs. STATE OF KERALA
March 26, 2007
SHIBU SREEKANTAN NAIR Vs. STATE OF KERALA
January 23, 2007
SHIBU THOMAS Vs. STATE OF KERALA
March 19, 2007
SHIBU VISWAMBHARAN Vs. STATE OF KERALA
January 5, 2007
SHIHAB Vs. STATE OF KERALA
January 12, 2007
SHIHAB Vs. STATE OF KERALA
May 18, 2007
SHIHAB ABOOBACKER Vs. STATE OF KERALA
February 23, 2007
SHIHABUDHEEN K A Vs. STATE OF KERALA
February 19, 2007
SHIJEESH SHANKARAN NAIR Vs. STATE OF KERALA
January 10, 2007
SHIJU ALIAS KUNJUKUTTAN Vs. STATE OF KERALA
February 2, 2007
SHINOJ K A Vs. STATE OF KERALA
January 1, 2007
SHIRAS KOYAKUNHI Vs. STATE OF KERALA
April 13, 2007
SHIVANI PHARMATECH PVT LTD Vs. DRUGS INSPECTOR OFFICE OF THE ASSISTANT
June 4, 2007
SHOBHA JAYAPRAKASH Vs. UNION OF INDIA
September 18, 2007
SHOUKATH ALI Vs. STATE OF KERALA
February 5, 2007
SHOUKATHALI HAMSA Vs. STATE OF KERALA
January 22, 2007
SHOWKATH ALI A . P. Vs. STATE OF KERALA
August 10, 2007
SHRIRAM ENGINEERING CONSTRUCTION CO LTD Vs. K S I D C
January 22, 2007
SHUJA BABY Vs. STATE OF KERALA
November 7, 2007
SHYAM Vs. STATE OF KERALA
February 7, 2007
SHYAM JUSTIN KUNJUKUTTY Vs. STATE OF KERALA
April 13, 2007
SHYAMALA R PANAVOORTHASTA VEEDU Vs. STATE OF KERALA
March 29, 2007
SHYAMJITH GOPINATH Vs. STATE OF KERALA
February 19, 2007
SHYJU Vs. ADI KRISHNA ALIAS NANDU
May 29, 2007
SIBI P J Vs. STATE OF KERALA
May 2, 2007
SIBI SUKUMARAN Vs. STATE OF KERALA
April 11, 2007
SIBI SUKUMARAN Vs. STATE OF KERALA
April 9, 2007
SIBILY A Vs. STATE OF KERALA
March 15, 2007
SIBY MATHEW Vs. STATE OF KERALA
February 14, 2007
SIBY SIMON Vs. STATE OF KERALA
June 4, 2007
SIDDIQUE Vs. STATE OF KERALA
May 28, 2007
SIDDIQUE ABOOBACKER Vs. STATE OF KERALA
March 13, 2007
SIDDIQUE K M Vs. DY TAHSILDAR
December 1, 2007
SIDDIQUE MUHAMMED Vs. STATE OF KERALA
February 1, 2007
SIEMENS LIMITED Vs. COMMERCIAL TAX INSPECTOR
May 29, 2007
SIJO STEPHEN Vs. SUB INSPECTOR OF POLICE
January 17, 2007
SIJU BABY Vs. MAHATMA GANDHI UNIVERSITY
March 19, 2007
SIJU SAMUEL Vs. K. UNNIKRISHNAN AND STATE OF KERALA
May 25, 2007
SILJU C Vs. STATE OF KERALA
May 28, 2007
SILOMONY NADAR YESUDAS Vs. PARAMANANDAM NADAR NESAMANY
January 5, 2007
SILVER SRORM AMUSEMENT PARKS P LTD Vs. E S I CORPORATION
June 8, 2007
SIMON Vs. KERALA STATE
November 20, 2007
SIMON Vs. RAPPAI
November 7, 2007
SINDHU Vs. STATE OF KERALA
March 30, 2007
SINDHU BABU Vs. STATE OF KERALA
May 30, 2007
SINDHU BAI S Vs. STATE OF KERALA
January 2, 2007
SINDHURAJ Vs. STATE OF KERALA
May 28, 2007
SINDHYA STANLEY Vs. STATE OF KERALA
May 23, 2007
SINEESH Vs. STATION HOUSE OFFICER
February 2, 2007
SINGARAVELU KOUNDER Vs. SULAIMAN
March 15, 2007
SINIYA MOL C S Vs. K S E B
January 22, 2007
SINOJ Vs. STATE OF KERALA
January 12, 2007
SINTHA MAHENDRAN Vs. STATE OF KERALA
April 12, 2007
SIRAJ ALIAS SIJU Vs. SUB INSPECTOR OF POLICE
March 27, 2007
SIS PATIENCE SIC MANAGER Vs. STATE OF KERALA
March 20, 2007
SISSY BABY KURIAN Vs. SUPERINTENDENT OF POLICE
May 24, 2007
SISUPALAN Vs. K RAVEENDRAN NAIR
May 30, 2007
SIVADASAN Vs. STATE OF KERALA
August 3, 2007
SIVADASAN C Vs. STATE OF KERALA
May 18, 2007
SIVADASAN GOPALAN NAIR Vs. SUB INSPECTOR OF POLICE
April 9, 2007
SIVADASAN K N Vs. STATE OF KERALA
January 10, 2007
SIVAN ACHARI Vs. C J JAMES
February 14, 2007
SIVAN KADHALY Vs. ADMINISTRATOR
March 23, 2007
SIVAN MADHAVAN Vs. STATE OF KERALA
February 5, 2007
SIVAN, S/O.CHATHAN Vs. STATE OF KERALA
January 30, 2007
SIVANANDAN C Vs. REGISTRAR OF BIRTHS AND DEATHS
July 12, 2007
SIVANKUTTY Vs. STATE OF KERALA
March 30, 2007
SIVARAJAN Vs. STATE OF KERALA
March 27, 2007
SIVARAMAN Vs. STATE OF KERALA
February 14, 2007
SIVARAMAN Vs. STATE OF KERALA
February 15, 2007
SJIJAS ALI Vs. STATE OF KERALA
January 15, 2007
SLEEBA ALIAS ALEX CHUNKATH JOHNY Vs. STATE OF KERALA
January 8, 2007
SOBHANA Vs. STATE OF KERALA
May 2, 2007
SOBHANA Vs. T L JOSE
June 4, 2007
SOFIA Vs. M P IMMANUEL
June 1, 2007
SOJAN Vs. STATE OF KERALA
May 18, 2007
SOLOMAN S/O. JOSEPH Vs. STATE OF KERALA
September 19, 2007
SOMAKUMAR S/O. SOMARAJAN, MERCHANT AND HAREENDRAN S/O. SADANANDAN PILLAI Vs. NAZAR S/O. ALIYARKUNJU, COMPANY EMPLOYEE
September 10, 2007
SOMAN Vs. SUPERINTENDENT OF POLICE
May 28, 2007
SOMAN ALIAS PODIMON Vs. STATE OF KERALA
February 5, 2007
SOMAN K A Vs. STATE OF KERALA
May 18, 2007
SOMAN K A Vs. STATE OF KERALA
March 22, 2007
SOMAN NAIR Vs. STATE OF KERALA
December 3, 2007
SOMAN PILLAI Vs. STATE OF KERALA
February 12, 2007
SOMAN VELAYUDHAN Vs. STATE OF KERALA
March 23, 2007
SONU SISUPAL Vs. K N MENON
June 1, 2007
SONY Vs. STATE OF KERALA
January 4, 2007
SONY C. MATHEW Vs. STATE OF KERALA
September 18, 2007
SONY K G Vs. CIRCLE INSPECTOR
April 12, 2007
SOORAJ THOMAS Vs. STATE OF KERALA
May 28, 2007
SOPHIAMMA KURIEN Vs. K C VARGHESE KUNJUKUTTY
March 1, 2007
SOPHIAMMA V V TEACHER Vs. COUNCIL FOR THE INDIAN SCHOOL
October 31, 2007
SOSAMMA ABRAHAM Vs. STATE BANK OF TRAVANCORE
May 29, 2007
SOUDHA C K Vs. STATE OF KERALA
January 1, 2007
SOUTH INDIAN TIMBER INDUSTRSIES Vs. ASST COMMISSIONER
February 19, 2007
SOUTH TRAVANCORE DISTILLERIES Vs. ASST COMMISSIONER
April 17, 2007
SOUTHERN INVESTMENTS PRIVATE LIMITED, ABRAHAM THOMAS, MANAGING DIRECTOR AND AJITH THOMAS, DIRECTOR Vs. STATE OF KERALA AND HUDCO, KSHB COMMERCIAL CUM RESIDENTIAL
November 1, 2007
SOUTHERN INVESTMENTS PVT LTD Vs. STATE OF KERALA
March 19, 2007
SOUTHERN STRUCTURALS LTD Vs. K S E BOARD
November 29, 2007
SOVANANDAN Vs. STATE OF TAMIL NADU
January 22, 2007
SPECIAL DEPUTY COLLECTOR Vs. CHANNADIYIL ABDUL GAFOOR
September 12, 2007
SPECIAL TAHSILDAR Vs. BALAN RARICHAN
February 1, 2007
SPECIAL TAHSILDAR LA AND LAND Vs. HARIKUMAR R C
February 9, 2007
SPENCERS RETAIL LTD. Vs. CORPORATION OF KOCHI
November 19, 2007
SPL INFRASTRUCTURE PVT. LTD. Vs. THE STATE OF KERALA,
September 26, 2007
SREE MAHADEVA EDUCATIONAL TRUST Vs. LATHA T K
March 30, 2007
SREE MULLAKKAL BHAGAVATHY KSHETHRA KSHEMA SAMITHI Vs. PRINCIPAL SECRETARY
October 4, 2007
SREE SAKTHI PAPER MILLS LTD Vs. ANJANEYA ENTERPRISES
August 23, 2007
SREE VIDHYA HIGH SCHOOL Vs. STATE OF KERALA
October 10, 2007
SREEDEVI AMMA Vs. STATE OF KERALA
March 21, 2007
SREEDEVI AMMA Vs. SHAJI VIJAYAN
February 1, 2007
SREEDEVI AMMA G Vs. KERALA FINANCIAL CORPORATION
May 29, 2007
SREEJAYAN SREEDHARAN Vs. STATE OF KERALA
March 29, 2007
SREEJITH Vs. STATE OF KERALA
April 9, 2007
SREEJITH K Vs. STATE OF KERALA
February 12, 2007
SREEJITH P K Vs. STATE OF KERALA
January 12, 2007
SREEJU K R Vs. STATE OF KERALA
February 15, 2007
SREEKANTH Vs. STATE OF KERALA
February 12, 2007
SREELATHA U M Vs. STATE OF KERALA
February 14, 2007
SREENARAYANA TRUST Vs. STATE OF KERALA
February 13, 2007
SREENI MURUKAN Vs. STATE OF KERALA
March 28, 2007
SREENIVASAN MUNDAN Vs. T MANU KRISHNAN
March 29, 2007
SREENIVASAN NARAYANAN Vs. STATE OF KERALA
March 23, 2007
SREENIVASAN NARAYANAN Vs. D Y SUPERINTENDENT OF POLICE
April 9, 2007
SREEPRIYA K Vs. U RAMESH MENON
April 12, 2007
SREERAG FINANCE Vs. STATE OF KERALA
January 8, 2007
SREEVALSAN NAIR Vs. STATE OF KERALA
May 23, 2007
SRELLEKHA RAJENDRAN Vs. SUB INSPECTOR OF POLICE
February 13, 2007
SRI. ARUL SAKTHI TRADERS Vs. UNION OF INDIA
November 28, 2007
SRI. K.N. PURUSHOTHAMAN Vs. SPECIAL TAHSILDAR, LAND ACQUISITION (NH)
November 15, 2007
SRIRAM ENGINEERING CONSTRUCTION CO Vs. KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION
January 22, 2007
SRIRAM INVESTMENTS LTD Vs. GANESH PRASAD
May 28, 2007
SRTEENIKETAN CENTRE FOR SOCIAL AND DR. N. RAVEENDRAN Vs. SRI. D. RAJU, ASWATHYMANA AND ORS.
March 1, 2007
ST JOSEPH S I T C Vs. DIRECTOR GENERAL OF POLICE
February 20, 2007
ST PETERS AND ST PAUL S ORTHODOX CHURCH Vs. DISTRICT COLLECTOR
March 19, 2007
STANLEY ANTONY S/O ANTONY Vs. DISTRICT COLLECTOR AND ORS
June 22, 2007
STATE AND ORS. Vs. STATE OF KERALA
April 11, 2007
STATE BANK OF INDIA Vs. STATE OF KERALA
April 13, 2007
STATE BANK OF TRAVANCORE Vs. RECOVERY OFFICER
April 13, 2007
STATE BANK OF TRAVANCORE Vs. V K PAREED AND CO
May 30, 2007
STATE FARMS CORPORATION OF INDIA Vs. P D MATHAI
December 5, 2007
STATE OF KERALA Vs. V J PHILOMINA
December 12, 2007
STATE OF KERALA Vs. ERNAKULAM DISTRICT LEGAL SERVICE AUTHORITY
October 23, 2007
STATE OF KERALA Vs. BIJU THOMAS
October 18, 2007
STATE OF KERALA Vs. PULIYANGATTU KRISHNAN MASTER
November 20, 2007
STATE OF KERALA Vs. SAJEEVAN
September 19, 2007
STATE OF KERALA Vs. N GOPALAKRISHNA KARNAVAR
October 5, 2007
STATE OF KERALA Vs. M P GOPALAN
October 4, 2007
STATE OF KERALA Vs. ARUN GEORGE
August 18, 2007
STATE OF KERALA Vs. K K ABOOBACKER
August 18, 2007
STATE OF KERALA Vs. THIRUMENI M S
August 18, 2007
STATE OF KERALA Vs. PONGAMPARA LEELA
September 14, 2007
STATE OF KERALA Vs. MUTHOOR HOTEL PVT LTD
May 31, 2007
STATE OF KERALA Vs. SARASWATHY
February 5, 2007
STATE OF KERALA Vs. BALKIS UMMA
July 19, 2007
STATE OF KERALA Vs. JOSE THOMAS
February 7, 2007
STATE OF KERALA Vs. KURUPPALATHU SWAMI
May 29, 2007
STATE OF KERALA Vs. MOHAMMEDALI
May 29, 2007
STATE OF KERALA Vs. RETNAMMA
February 1, 2007
STATE OF KERALA Vs. B HAWA UMMAL
January 10, 2007
STATE OF KERALA Vs. SCHEDULED CASTE SCHEDULED TRIBE WELFERE SOCIETY OF KERALA
January 5, 2007
STATE OF KERALA Vs. K SARANGADHARAN
April 12, 2007
STATE OF KERALA Vs. P V KRISHNAN
March 27, 2007
STATE OF KERALA Vs. K RAMAKRISHNAN NAMBIAR
January 1, 2007
STATE OF KERALA Vs. KUNJUKUTTY AMMA BHARATHI AMMA
January 1, 2007
STATE OF KERALA Vs. MUHAMMED SHAH A
March 21, 2007
STATE OF KERALA Vs. MOHANAN NAIR
March 23, 2007
STATE OF KERALA Vs. AMMINI
January 3, 2007
STATE OF KERALA Vs. GEETHA C A LECTURER SELECTION GRADE
January 4, 2007
STATE OF KERALA Vs. RAJEEV @ KRISHNA KUMAR
September 28, 2007
STATE OF KERALA Vs. KUNJUNNI S/O KANDA AND ORS
June 25, 2007
STATE OF KERALA Vs. M K R ENTERPRISES
October 24, 2007
STATE OF KERALA Vs. ZACHARIA, VARAMPATHU VEEDU
February 23, 2007
STATE OF KERALA Vs. V. AISHA KUNJU
February 9, 2007
STATE OF KERALA Vs. SAVITHRI
June 7, 2007
STATE OF KERALA Vs. T. P. NANDAKUMAR
January 16, 2007
STATE OF KERALA Vs. SINA A. R
June 21, 2007
STATE OF KERALA Vs. SRI. SIVARAMAN AND SMT. VILASINI W/O. SIVARAMAN
March 8, 2007
STATE OF KERALA AND THE DIRECTOR OF PUBLIC INSTRUCTION Vs. MALABAR EDUCATIONAL
October 26, 2007
STATE OF KERALA REP. BY DEPUTY Vs. K. KUNHALAVI, CONTRACTOR
November 23, 2007
STATE OF KERALA, Vs. A. PREMAKUMARI AND ORS.
November 19, 2007
STATE OF KERELA Vs. AYYAPPAN
March 2, 2007
STEPHEN ALIAS APPACHAN Vs. CIRCLE INSPECTOR OF POLICE
February 21, 2007
STERLING CHEMICAL Vs. STATE OF KERALA
January 12, 2007
STERLING SAROVAR APARTMENT OWNERS Vs. STATE OF KERALA
June 1, 2007
SUBAIDA Vs. A A ABDUL NAXIR
September 27, 2007
SUBAIR ABDURAHIMAN Vs. STATE OF KERALA
February 1, 2007
SUBAIR PAKKO Vs. MOTOR VEHICLES TAXATION OFFICER CUM
March 20, 2007
SUBASH Vs. STATE OF KERALA
May 29, 2007
SUBASH BHASKARAN NAIR Vs. SIVASANKARAN NAIR
April 12, 2007
SUBASH IDICULA Vs. STATE OF KERALA
February 14, 2007
SUBASH KRISHNAN NAIR Vs. STATE OF KERALA
April 27, 2007
SUBASH S/O MADHAVAN Vs. STATE OF KERALA
September 17, 2007
SUBASH THUKKARAM NAGNE Vs. STATE OF KERALA
June 1, 2007
SUBEESH Vs. STATE OF KERALA
March 23, 2007
SUBEESH SURENDRAN Vs. STATE OF KERALA
January 9, 2007
SUBHADRAMMA Vs. STATE OF KERALA
May 23, 2007
SUBHASH JAIN Vs. PIONEER SHOPPING COMPLEX (P.) LTD.
January 16, 2007
SUBHASH KIZHAKKEVEETTIL Vs. KERALA PUBLIC SERVICE COMMISSION
March 30, 2007
SUBHASH VARMA Vs. STATE OF KERALA
February 6, 2007
SUBISH K S Vs. DEPUTY SUPERINTENDENT OF POLICE
March 28, 2007
SUBRAMANIAN Vs. STATE OF KERALA
January 11, 2007
SUCHITHRA Vs. ANIL KRISHNAN
April 13, 2007
SUDARSANAN Vs. STATE OF KERALA
May 23, 2007
SUDEVAN Vs. STATE
March 8, 2007
SUDHA Vs. STATE OF KERALA
February 7, 2007
SUDHA BEEVI Vs. STATE OF KERALA
February 21, 2007
SUDHAKARAN ALIAS SUKU Vs. STATE OF KERALA
May 29, 2007
SUDHAMMA T Vs. STATE OF KERALA
April 4, 2007
SUDHAN Vs. TRAVANCORE DEVASWOM BOARD
May 28, 2007
SUDHEENDRAN SREEDHARAN Vs. STATE OF KERALA
March 23, 2007
SUDHEER Vs. STATE OF KERALA
May 23, 2007
SUDHEER ABDUL LATHEEF Vs. STATE OF KERALA
March 27, 2007
SUDHEER KUMAR Vs. MANAKKANDI KUNHIRAMAN
November 13, 2007
SUDHEERKHAN MUHAMMED HANEEFA Vs. STATE OF KERALA
March 12, 2007
SUDHEESH KUMAR Vs. STATE OF KERALA
March 20, 2007
SUDHEESH SUKUMARAN Vs. SUB INSPECTOR OF POLICE
March 29, 2007
SUDHI GOPINATHAN NAIR Vs. CIRCLE INSPECTOR OF POLICE
March 27, 2007
SUDHIR VRMA AND ORS. Vs. GOKULAMM ENGINEERS INDIA (P) LTD. AND ORS.
March 21, 2007
SUDIN Vs. STATE OF KERALA
April 4, 2007
SUGATHAN GOPALAN Vs. STATE OF KERALA
February 15, 2007
SUGATHAN MRITHUNJAYA PANICKAR Vs. STATE OF KERALA
January 23, 2007
SUGUNAN Vs. JOSEPH
December 13, 2007
SUHARA ASHRAF Vs. MUHAMMEDALI
May 18, 2007
SUHARA KAREEM Vs. STATE OF KERALA
March 12, 2007
SUJATHA KUMAR ALIAS RAMANAN Vs. STATE OF KERALA
April 12, 2007
SUJATHA SREEKUMAR Vs. STATE OF KERALA
May 30, 2007
SUJEEVAN RAGHUNATHAN Vs. GOVERNMENT OF KERALA
January 24, 2007
SUJITH KALESAN Vs. STATE OF KERALA
September 11, 2007
SUJITH KUMAR C P Vs. STATE OF KERALA
April 27, 2007
SUJITH T K Vs. STATE OF KERALA
February 5, 2007
SUKANYA KRISHNAN Vs. CIRCLE INSPECTOR OF POLICE
March 12, 2007
SUKUKUMARI Vs. SASHI KUTTAMPARAMBATH ARJUNAN
February 1, 2007
SUKUMAR AZHIKODE Vs. STATE OF KERALA
March 12, 2007
SUKUMAR AZHIKODE Vs. STATE OF KERALA
April 12, 2007
SUKUMARAN Vs. STATE OF KERALA
December 11, 2007
SUKUMARAN Vs. JOINT REGISTRAR
July 9, 2007
SUKUMARAN S/O. PAPPU Vs. PONNAIPPAN S/O. PAPPU
January 16, 2007
SUKUMARAN UNDAN Vs. STATE OF KERALA
February 7, 2007
SULABHA LEELA MANDIRAM Vs. SUSEELA
March 28, 2007
SULAIMAN Vs. STATE OF KERALA
February 12, 2007
SULAIMAN AND ANR. Vs. SINGARAVELU KOUNDER
March 15, 2007
SULAIMAN S/O. ALAVI Vs. THE SUB INSPECTOR OF POLICE AND THE SUPERINTENDENT OF POLICE
March 5, 2007
SULEKHA Vs. STATE OF KERALA
February 13, 2007
SULEKHA BEEVI Vs. STATE OF KERALA
April 13, 2007
SULOCHANA Vs. KUTTAPAN
February 27, 2007
SUMA Vs. RAJAN PILLAI
August 24, 2007
SUMA K Vs. M SYED MASOOD
June 27, 2007
SUMESH S Vs. STATE OF KERALA
April 13, 2007
SUMESH SUGATHAN Vs. STATE OF KERALA
March 13, 2007
SUMITHRA DEVI Vs. STATE OF KERALA
October 17, 2007
SUNDARAN Vs. KUMARAN
May 30, 2007
SUNDARESAN Vs. SUB INSPECTOR OF POLICE
May 30, 2007
SUNEER BEEMA BEEVI Vs. STATE OF KERALA
February 12, 2007
SUNIL Vs. STATE OF KERALA
February 20, 2007
SUNIL Vs. STATE OF KERALA
March 13, 2007
SUNIL KRISHNAN Vs. STATE OF KERALA
January 22, 2007
SUNIL KUMAR Vs. MALAYALAM COMMUNICATIONS LTD
January 31, 2007
SUNIL KUMAR Vs. STATE OF KERALA
March 6, 2007
SUNIL KUMAR C P Vs. STATE OF KERALA
January 8, 2007
SUNIL KUMAR NATESAN Vs. STATE OF KERALA
January 1, 2007
SUNIL KUMAR T P Vs. SUPERINTENDENT OF POLICE
February 19, 2007
SUNIL P Vs. STATION HOUSE OFFICER
March 19, 2007
SUNILKUMAR ALIAS SUNIACHAN Vs. STATE OF KERALA
March 28, 2007
SUNILKUMAR BHARGAVAN Vs. CIRCLE INSPECTOR OF POLICE
May 2, 2007
SUNIT M. Vs. STATE OF KERALA
June 29, 2007
SUNITHA KURIAN THOMAS Vs. SALES TAX OFFICER
May 11, 2007
SUNNY A M Vs. JAISON MATHEW
May 29, 2007
SUNNY JOSE Vs. STATE OF KERALA
January 9, 2007
SUNNY PAUL, KURIANS COTTAGE Vs. REVENUE DIVISIONAL OFFICER AND TAHSILDAR
February 23, 2007
SUNNY PAUL, KURIANS COTTAGE AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER AND THE TAHSILDAR
February 23, 2007
SUO MOTU Vs. NELLIKUNNAN ABDUL AZEEZ
March 28, 2007
SUO MOTU Vs. ELAMPULASSERY ISMAYIL
February 19, 2007
SUPERIOR JOSEPH MATHEW Vs. STATE OF KERALA
January 10, 2007
SURA ALIAS SURENDRAN Vs. STATE OF KERALA
February 12, 2007
SURENDRAN Vs. SUB INSPECTOR OF POLICE
April 12, 2007
SURENDRAN Vs. STATE OF KERALA
April 9, 2007
SURENDRAN Vs. STATE OF KERALA
May 28, 2007
SURENDRAN BALAN PANICKER Vs. STATE OF KERALA
January 22, 2007
SURENDRAN BHASKARAN Vs. STATE OF KERALA
May 4, 2007
SURENDRAN KESAVAN Vs. STATE OF KERALA
March 14, 2007
SURENDRAN PILLAI Vs. STATE OF KERALA
April 10, 2007
SURENDRANATHAN ALIAS RAVI Vs. SUB INSPECTOR OF POLICE
March 15, 2007
SURESH Vs. STATE OF KERALA
January 5, 2007
SURESH Vs. STATE OF KERALA
May 2, 2007
SURESH Vs. STATE OF KERALA
September 10, 2007
SURESH Vs. STATE OF KERALA
February 14, 2007
SURESH Vs. KANAYANNUR CO OPERATIVE AGRICULTURAL
February 19, 2007
SURESH Vs. A R MADHU
March 19, 2007
SURESH ALIAS KAKKA SURESH Vs. STATE OF KERALA
April 11, 2007
SURESH BABU Vs. SUPERINTENDENT OF POLICE
March 22, 2007
SURESH BABU Vs. STATE OF KERALA
January 22, 2007
SURESH BABU Vs. STATION HOUSE OFFICER
June 4, 2007
SURESH BABU Vs. STATE OF KERALA
August 9, 2007
SURESH BABU LAKSHMANAN PILLA Vs. STATE OF KERALA
March 16, 2007
SURESH BALAN Vs. EXCISE INSPECTOR
March 29, 2007
SURESH CHANDRAN Vs. LILLIKUTTY SAMUEL
January 11, 2007
SURESH KUMAR Vs. STATE OF KERALA
May 23, 2007
SURESH KUMAR Vs. STATE OF KERALA
May 18, 2007
SURESH KUMAR Vs. CORPORATION OF THIRUVANANTHAPURAM
May 28, 2007
SURESH KUMAR G Vs. STATE OF KERALA
March 15, 2007
SURESH KUMAR SINGAL Vs. STATE OF KERALA
January 10, 2007
SURESH S/O SIVADASAN Vs. STATE OF KERALA
May 23, 2007
SURESH VELAPPAN Vs. STATE OF KERALA
February 21, 2007
SURESHKUMAR Vs. SUB INSPECTOR OF POLICE
May 29, 2007
SURYA STONEWARE PIPES PVT. LTD. Vs. STATE OF KERALA
October 22, 2007
SUSAN JIMMY Vs. P D PETER
March 28, 2007
SUSAN SAJU Vs. T P MATHAI
February 19, 2007
SUSEELA SREEPADMAM Vs. B L PRASANTH
April 4, 2007
SUSHIL Vs. STATE OF KERALA
May 28, 2007
SWAPNA BONE MEAL CO. PVT. LTD Vs. DISTRICT LEVEL COMMITTEE FOR SALES TAX EXEMPTION
September 24, 2007
SWAYAMPRABHA Vs. CHANDRAMATHY
August 21, 2007
SYAMALA Vs. STATE OF KERALA
February 5, 2007
SYED ALIAS SAITHALI Vs. STATE OF KERALA
March 22, 2007
SYED K Vs. STATE OF KERALA
May 31, 2007
SYNDICATE BANK Vs. S S SHERIFF
January 9, 2007
SYNDICATE BANK Vs. S.S. SHERIFF AND ORS.
February 9, 2007
T A ABDUL RASHEED Vs. STATE OF KERALA
May 28, 2007
T A MOIDEEN SHAW Vs. SALES TAX OFFICER
March 19, 2007
T A SALEEM Vs. K A ATHMACHARAN
March 29, 2007
T A SAMEER Vs. KALAMASSERY MUNICIPALITY
February 8, 2007
T A SUNDRANA Vs. C V SOMASUNDRAN
February 1, 2007
T AJITH KUMAR Vs. STATE OF KERALA
January 2, 2007
T B BAIJULAL Vs. STATE OF KERALA
May 29, 2007
T B BASHEER Vs. ERNAKULAM DISTRICT CO-OPERATIVE
February 19, 2007
T B RAJESH Vs. STATE OF KERALA
January 4, 2007
T BABU RAMAN Vs. STATE OF KERALA
January 22, 2007
T BENNY Vs. PUSHPAKARAN
June 4, 2007
T C ANTONY Vs. K J SHAJU
January 8, 2007
T C VELAYUDHAN Vs. STATE OF KERALA
May 30, 2007
T CHANDRAN Vs. S I OF POLICE
January 10, 2007
T G JOBE Vs. STATE OF KERALA
January 24, 2007
T G NARAYANAN Vs. VIJNANA VARDHINI SABHA
May 15, 2007
T HAMEED Vs. T ABDULLA HAJI
June 15, 2007
T JOHN ROSE Vs. STATE OF KERALA
April 11, 2007
T JOHN ROSE Vs. STATE OF KERALA
March 30, 2007
T K BASHEER Vs. A MAKKAR
May 31, 2007
T K C MOIDEENKUTTY Vs. STATE OF KERALA
January 17, 2007
T K GANGAN MENON Vs. BRIGHT CREDIT AND REAL ESTATE P LTD
July 25, 2007
T K GOVINDAN Vs. K SUDHAKARAN
November 30, 2007
T K M HUSSAIN Vs. STATE OF KERALA
June 1, 2007
T K MANOJAN Vs. STATE OF KERALA
January 8, 2007
T K RAJAN Vs. STATE BANK OF TRAVANCORE
January 23, 2007
T K RAMKRISHNAN Vs. C N SUBADRA
May 30, 2007
T K RUGMANI AMMA Vs. DISTRICT LABOUR OFFICER
February 9, 2007
T K SAMBASIVAN Vs. STATE OF KERALA
March 28, 2007
T K SATHYACHANDRAN Vs. JACOB DEVASIA
March 23, 2007
T K SHAHAL HASSAN MUSALIYAR Vs. BANK OF BARODA KOLLAM
June 13, 2007
T K VIBHURAJ Vs. E M JOSEPH
February 2, 2007
T KUNHAMMED POCKER Vs. NUPPATTA MOHAMMED HAJI
March 12, 2007
T M ASHIA BEEVI Vs. KERALA KHADI AND VILLAGE INDUSTRIES
January 4, 2007
T M JAMEELA IBRAHIM Vs. TAHASILDAR
June 4, 2007
T M REMANI Vs. DAYANANDAN N V
January 24, 2007
T MOHAMMED Vs. SUPERINTENDENT OF POLICE
May 29, 2007
T MUHAMMED FIROZ Vs. S H O VADAKARA POLICE STATION
February 12, 2007
T MURUGESAN Vs. S KALAVATHY
February 8, 2007
T N GIRI Vs. SUPERINTENDENT OF POLICE
January 3, 2007
T N PRASANNA BAI Vs. N SHEELA
May 30, 2007
T NIZAR Vs. HAJRA MTP
May 28, 2007
T P BABY Vs. C P DASAN
March 29, 2007
T P C MUHAMMED Vs. MALABAR CHIT FUNDS P LTD
March 29, 2007
T P DENNY Vs. E R SUNIL KUMAR
February 5, 2007
T P MOHAMMED SHAMEEM Vs. STATE OF KERALA
January 15, 2007
T P MOHANAN Vs. STATE OF KERALA
May 23, 2007
T P MOIDEENKUTTY Vs. STATE OF KERALA
April 9, 2007
T P NANDAKUMAR Vs. STATE OF KERALA
September 18, 2007
T P RAHEEM Vs. STATE OF KERALA
January 12, 2007
T P RAJESH Vs. STATE OF KERALA
March 12, 2007
T P SATHEESAN Vs. STATE OF KERALA
August 17, 2007
T PRABHAKARAN Vs. CHRISTUDAS S/O DANIEL; DAVIDSON S/O CHRISTUDAS; SATHYAKUMAR S/O RICHARD JAYSON AND STATE OF KERALA
July 11, 2007
T R HARI Vs. S GANESHAN
January 8, 2007
T R RAJESH Vs. STATE OF KERALA
March 29, 2007
T R RAVI Vs. ALI KUNHU
February 1, 2007
T R REGHULAL Vs. STATE OF KERALA
February 12, 2007
T R SADANANDA BHAT Vs. A K PONNAMMA
January 22, 2007
T R SANTHI Vs. UNNIKUTTAN ERATTAPLAVILA VEEDU
March 21, 2007
T RADHAKRISHNAN Vs. STATE OF KERALA
January 10, 2007
T RAMACHANDRAN PILLAI, PEON Vs. STATE OF KERALA; DIRECTOR OF TREASURIES; JOINT DIRECTOR OF TREASURIES AND SUB TREASURY OFFICER
May 23, 2007
T S SHAIBE Vs. STATE OF KERALA
March 27, 2007
T S SHEELA Vs. K V GOPALAN
March 29, 2007
T S SUDHA Vs. STATE OF KERALA
March 20, 2007
T SAJEEV KUMAR Vs. MALABAR CHIT FUNDS PVT LTD
February 19, 2007
T SOBHAKUMARI Vs. GOVERNMENT OF KERALA
March 23, 2007
T SUBRAMANIYAN Vs. AMPAYATHINGAL BASHEER
February 1, 2007
T T JOSEPH V K Vs. IPPUNNY
August 7, 2007
T THANKACHAN Vs. STATE OF KERALA
March 1, 2007
T THOMAS BABU Vs. R VISWANATHAN NAIR
June 12, 2007
T V KUNHAMMAD HAJI Vs. STATE OF KERALA
February 8, 2007
T V SHAMSUDEEN Vs. STATE OF KERALA
January 11, 2007
T V SUGATHAN Vs. RAJU M THOMAS
February 1, 2007
T VINOD MATHEW Vs. STATE OF KERALA
April 27, 2007
T. BEERMASTHAN Vs. STATE OF KERALA
April 10, 2007
T. K. MADHAVI ALIAS NARAYANI Vs. K. V. SAVITHRI
October 5, 2007
T. M. SADIQUE Vs. K. K. ABDUL SHAMSU
July 19, 2007
T. NARAYANAN S/O. V.S. MENON Vs. THE STATE OF KERALA,
March 6, 2007
T. P. VELAYUDHAN Vs. DISTRICT COLLECTOR
July 4, 2007
T. PRASANNAKUMAR Vs. STATE OF KERALA,
September 24, 2007
T.A. MOIDEEN SHAW AND U.D. JOY Vs. SALES TAX OFFICER AND ORS.
November 21, 2007
T.J. ABRAHAM, Vs. ALEYAMMA JOY W/O. JOY
February 23, 2007
T.K. BAVA, S/O KUNHU Vs. SALIM, S/O KUNHAPPU, PARAPPURVALAPPIL AND ORS.
March 1, 2007
T.K. SHAHAL H. MUSALIAR Vs. COMMISSIONER OF INCOME TAX
March 6, 2007
TAIKANDY THEKKUMBALATH MADHAVI AMMA Vs. M N KESAVAN
December 3, 2007
TATA TEA LIMITED Vs. GENERAL SECRETARY
January 12, 2007
TATA TELESERVICES LIMITED Vs. OMBUDSMAN FOR LOCAL SELF
February 1, 2007
TENDRILS POLYTHREADS PVT LTD Vs. JOSE P
March 13, 2007
TESSY P DAS Vs. SECRETARY PAIPPADU
November 28, 2007
THAIPARAMBIL BALAKRISHNAN Vs. STATE OF KERALA
March 13, 2007
THALAL ABDULLA C A Vs. STATE OF KERALA
March 2, 2007
THALASSERY MUNICIPALITY Vs. P KHALID
January 23, 2007
THAMARAPPILLY BROTHERS Vs. EXECUTIVE ENGINEER,
July 12, 2007
THAMEEM T K Vs. STATE OF KERALA
February 20, 2007
THAMPAN ALIAS P C KUTTAN Vs. STATE OF KERALA
March 20, 2007
THANKA Vs. MONISHA
February 1, 2007
THANKACHAN Vs. STATE OF KERALA
February 5, 2007
THANKACHAN ALIAS PAMPADY THANKACHAN Vs. STATE OF KERALA
March 15, 2007
THANKAM CASHEW EXPORTERS Vs. STATE OF KERALA
June 1, 2007
THANKAMMA KUNJAPPAN Vs. COMMISSIONER OF POLICE
April 12, 2007
THANKAPPAN Vs. STATE OF KERALA
February 23, 2007
THANKAPPAN CHITTEZHATHU VEEDU KOMALAPURAM SOUTH ARYAD Vs. STATE OF KERALA
February 21, 2007
THANKAVELU Vs. RAMESH BABU
August 14, 2007
THANSEEL S/O. SHAFI Vs. SINI D/O. SUHRA BEEVI
March 6, 2007
THAYYIL KUNHIMOHAMMED HAJI Vs. DARUL HUDA ISLAMIC ACADEMY
December 18, 2007
THAZHATH VALAPPIL PRASANTH Vs. KALLIANI
February 23, 2007
THAZHEPADIKKAL VASANTHA Vs. GIRIJA SUNDARAN
March 21, 2007
THE BOARD OF REVENUE (TAXES), Vs. S. UNNIKRISHNAN
June 8, 2007
THE CALICUT UNIVERSITY AND THE VICE CHANCELLOR Vs. FATHIMA MEMORIAL EDUCATIONAL TRUST
September 26, 2007
THE CHIEF GENERAL MANAGER TELECOM Vs. THE C.A.T.
July 27, 2007
THE COMMERCIAL CORPORATION OF INDIA Vs. THE ADDITIONAL SALES TAX OFFICER-II AND ORS.
March 15, 2007
THE COMMISSIONER OF GIFT TAX Vs. A.J. JOSE
July 25, 2007
THE COMMISSIONER OF INCOME TAX Vs. SHRI M.M. JOSEPH, DEVELOPMENT OFFICER
July 12, 2007
THE EXECUTIVE ENGINEER, CENTRAL PUBLIC WORKS DEPARTMENT, TRIVANDRUM Vs. S. SADANANDAN
February 1, 2007
THE KERALA STATE WAREHOUSING CORPORATION AND ORS. Vs. K.S. DEVADASAN AND ORS.
August 17, 2007
THE MANAGING DIRECTOR Vs. KALLUMALA AGRICULTURAL CO-OPERATIVE,
May 24, 2007
THE NEW INDIA ASSURANCE CO. LTD. Vs. C.A. POLY
September 12, 2007
THE ORIENTAL INSURANCE CO. LTD. Vs. K.V. JOSEPH AND ANOTHER
May 25, 2007
THE ORIENTAL INSURANCE CO. LTD. Vs. RAVEENDRAQN
March 19, 2007
THE PLANTATION CORPORATION OF KERALA Vs. DAMODARAN
July 20, 2007
THE PRESIDENT AND THE SECRETARY Vs. PALAYYAN S/O. DEVADASAN,
November 15, 2007
THE SECRETARY Vs. UNIVERSITY OF CALICUT,
November 26, 2007
THE SECRETARY, Vs. P.P. MARGRETT W/O. LATE S. GEORGE AND STATE OF KERALA
July 13, 2007
THE SECRETARY, PRAMADAM GRAMA PANCHAYAT Vs. VENUGOPALA PILLAI
February 6, 2007
THE SENIOR DIVISIONAL MANAGER Vs. SUNDHARI W/O. LATE WILSON,
February 28, 2007
THE SOUTH INDIA BANK LTD. Vs. THE INDUSTRIAL TRIBUNAL
February 7, 2007
THEKKEKARA MATHEW JACOB Vs. DR. SUSY ELIAS D/O. LATE SARA ELIAS
August 23, 2007
THILAKAN Vs. CIRCLE INSPECTOR OF POLICE
October 23, 2007
THILAKARAJ KUMARAN Vs. PAREETH MUHAMMED
January 23, 2007
THIRURANGADI MUSLIM ORPHANAGE COMMITTEE Vs. GOVERNMENT OF KERALA
June 6, 2007
THODUPUZHA MUNICIPALITY Vs. ABRAHAM PHILIP
July 3, 2007
THOMAS Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
July 17, 2007
THOMAS Vs. VARKEY
May 31, 2007
THOMAS Vs. STATE OF KERALA
May 24, 2007
THOMAS ALIAS JOMY Vs. SUB INSPECTOR OF POLICE
February 14, 2007
THOMAS ANTONY Vs. STATE OF KERALA
May 23, 2007
THOMAS IMMANUEL KUNNATHODATHU @ Vs. STATE OF KERALA,
January 17, 2007
THOMAS JOSEPH Vs. STATE OF KERALA
May 2, 2007
THOMAS K M Vs. SECRETARY
May 2, 2007
THOMAS KURIAKOSE Vs. ABRAHAM MARY MANALUVILA
May 24, 2007
THOMAS KURUTHUKULANGARA PELLISSERY Vs. MATHAI CHERUPADIYIL KURIAKOSE
March 23, 2007
THOMAS MATHEW Vs. JOINT REGISTRAR OF CO OPERATIVE
January 4, 2007
THOMAS P K Vs. STATE OF KERALA
March 15, 2007
THOMAS PAIVA Vs. S I OF POLICE
January 2, 2007
THOMMAN JOSEPH Vs. PARAMESWARAN NAMBOOTHIRI
July 20, 2007
THOMMY VARGHESE Vs. STATE OF KERALA
July 11, 2007
THRESSIAMMA Vs. APPELLATE AUTHORITY
January 19, 2007
THRESSIAMMA AUGUSTINE Vs. DISTRICT COLLECTOR
March 19, 2007
THRIKKAKARA POURASAMITHI Vs. CIRCLE INSPECTOR OF POLICE
February 13, 2007
THRISSUR DISTRICT CO OPERATIVE Vs. DISTRICT COLLECTOR
March 16, 2007
THULASEEDHARAN PAVIZHCHANDRAN Vs. STATE OF KERALA
March 22, 2007
THULASEEDHARAN PILLAI Vs. STATE OF KERALA
February 2, 2007
THULASEEDHARAN THANKAPPAN Vs. STATE OF KERALA
September 4, 2007
TILAKAN Vs. STATE OF KERALA
February 6, 2007
TIMIN TOMY Vs. ST RAPHAEL CHITTIES AND LOANS PVT
January 5, 2007
TINU V R Vs. STATE OF KERALA
March 12, 2007
TITUS GEORGE VALLIAZHAM Vs. JOSE MATHEW
April 27, 2007
TITUS JOSEPH Vs. STATE OF KERALA
January 15, 2007
TONY SIMON Vs. STATE OF KERALA
February 2, 2007
TOP CONSTRUCTIONS Vs. THE SALES TAX OFFICER AND THE COMMISSIONER OF COMMERCIAL
July 26, 2007
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER
January 23, 2007
TRAVANCORE DEVASWOM BOARD Vs. DEPUTY EXAMINER FOR LOCAL FUND ACCOUNTS
February 20, 2007
TRESA PRESILL JACOB Vs. COMMERCIAL TAX OFFICER (AA) AND STATE OF KERALA
August 1, 2007
TREVER FERNANDEZ Vs. STATE OF KERALA
March 8, 2007
TRICHUR TOWERS HOTELS PVT LTD Vs. SALES TAX OFFICER
April 27, 2007
TRIPALLUR MAHASHIVA KSHETRAM S SAMITHY Vs. STATE OF KERALA
March 23, 2007
U K MUHAMMED SHAJAHAN Vs. P MUBASHIRA
January 8, 2007
U MOHAMMED Vs. STATE OF KERALA
June 26, 2007
U MURALIKRISHNAN Vs. STATE OF KERALA
March 13, 2007
U S KALYANI Vs. PUNJAB NATIONAL BANK
February 20, 2007
U SUKUMAR SHETTY Vs. DEPUTY COMMISSIONER
January 9, 2007
U UNNIAN AYMOOTTY THAZHATHATHIL Vs. STATE OF KERALA
March 16, 2007
U. PADMINI, HEADMISTRESS Vs. STATE OF KERALA,
March 1, 2007
UDAYAKUMAR Vs. STATE OF KERALA
May 24, 2007
UDAYAKUMAR Vs. STATE OF KERALA
February 15, 2007
UDAYAKUMAR PADMANABHAN Vs. K R KARTHIKEYAN
March 29, 2007
ULAHANNAN PAULOSE Vs. STATE OF KERALA
May 29, 2007
ULLERI THANKAMANI AND ORS. Vs. KALATHINGAL KUMARAN AND ORS.
June 8, 2007
UMMER Vs. KUNHAVA
September 6, 2007
UMMER Vs. THE SECRETARY,
January 17, 2007
UMMER M HASSINAR Vs. STATE OF KERALA
February 5, 2007
UMMERKUTTY KUNHIMOIDEENKUTTY Vs. STATE OF KERALA
March 20, 2007
UNION OF INDIA Vs. N CHANDRASEKHARAN
January 3, 2007
UNION OF INDIA Vs. S R BINDHU
January 4, 2007
UNION OF INDIA Vs. BRIGEET CHACKO
June 19, 2007
UNION OF INDIA Vs. K DEVANATHAN
May 28, 2007
UNION OF INDIA Vs. K DHANARATHINAM
February 19, 2007
UNION OF INDIA (UOI) Vs. P. KRISHNAN
January 25, 2007
UNION OF INDIA (UOI), REP. BY THE SECRETARY, Vs. P.K. THANKAPPAN
March 5, 2007
UNITED INDIA INSURANCE CO LTD Vs. VALLIKUTTY
January 4, 2007
UNITED INDIA INSURANCE CO. LTD Vs. KOMALAM
November 5, 2007
UNITED INDIA INSURANCE CO. LTD. Vs. VIJAYAKUMAR
February 14, 2007
UNITED INDIA INSURANCE COMPANY LTD Vs. C I ABRAHAM
October 1, 2007
UNIVERSITY OF KERALA Vs. RANEEBA RAVI
February 1, 2007
UNNI Vs. STATE OF KERALA
May 18, 2007
UNNI Vs. STATE OF KERALA
March 29, 2007
UNNI Vs. STATE OF KERALA
January 11, 2007
UNNI ALIAS ABDUL AZEEZ Vs. STATE OF KERALA
January 12, 2007
UNNI ALIAS RAJENDRAN Vs. STATE OF KERALA
February 6, 2007
UNNI SANKU Vs. STATE OF KERALA
March 15, 2007
UNNIKRISHNAN Vs. SUB INSPECTOR OF POLICE
January 23, 2007
UNNIKRISHNAN Vs. STATE OF KERALA
May 28, 2007
UNNIKRISHNAN Vs. STATE OF KERAL
February 21, 2007
USHA Vs. STATE OF KERALA
March 1, 2007
USHA Vs. STATE OF KERALA AND ORS.
August 1, 2007
USHA Vs. INDIRA AND ANR.
October 9, 2007
USHA CHANDRAN Vs. STATE OF KERALA
January 10, 2007
USHA K S Vs. DISTRICT EDUCATIONAL OFFICER
February 21, 2007
USHA K. Vs. STATE OF KERALA
November 7, 2007
USHA PRASAD ALIAS MINAL BEAGAM Vs. STATE OF KERALA
March 29, 2007
USHAS ALIAS SYAM KUMAR Vs. STATE OF KERALA
February 19, 2007
USMAN Vs. STATE OF KERALA
February 23, 2007
USMAN CHALIYADAN Vs. CHIEF SECRETARY
February 1, 2007
UTHAMAN Vs. JACOB INDICULLA MAMOOTTIL PADINJARE
March 19, 2007
V A K THANGAL Vs. BLOCK DEVELOPMENT OFFICER
May 24, 2007
V A VARGHESE Vs. STATE OF KERALA
February 12, 2007
V ABDUL SALAM Vs. DIRECTOR OF PANCHAYATS
March 13, 2007
V ANIL KUMAR Vs. KERALA STATE ELECTION COMMISSION
March 26, 2007
V B MOHAMMEDKUTTY Vs. STATE OF KEALA
March 20, 2007
V B MOHAMMEDKUTTY Vs. STATE OF KERALA
February 5, 2007
V BALAKRISHNA REDDIAR Vs. BRANCH MANAGER LIC OF INDIA
September 5, 2007
V BAPPUTTY ALIAS MUHAMMED Vs. SHASHIDA
January 18, 2007
V C ABRAHAM Vs. SECRETARY TO GOVERNMENT
March 29, 2007
V C DEEPAMOL Vs. STATE OF KERALA
August 3, 2007
V CHANDRAN Vs. A V RAJESH
January 22, 2007
V D LAZAR MARTIN Vs. SECRETARY TO GOVERNMENT
April 13, 2007
V E SMITHA Vs. M V ELIAS
February 6, 2007
V G PETER Vs. CENTRAL BANK OF INDIA
January 5, 2007
V GOPALAKRISHNA BHAT Vs. ABDUL KHADER SEEDI BEARY
March 30, 2007
V I THOMAS Vs. P C THOMAS
January 12, 2007
V J MARY Vs. K RAVEENDRAN NAIR
March 28, 2007
V J MATHEW Vs. BALAKRISHNAN
January 25, 2007
V J PAULOSE Vs. P P BABY
May 31, 2007
V J PAULSON Vs. STATE OF KERALA
August 3, 2007
V J SCARIA Vs. K R SEBASTIAN
March 29, 2007
V JAGADEESH KUMAR Vs. N BINURAJ
May 31, 2007
V JAYADEVAN Vs. MANAGING DIRECTOR
March 30, 2007
V K DEVARAJAN Vs. DISTRICT SUPERINTENDENT OF POLICE
January 10, 2007
V K GANGADHARAN NAMBIAR Vs. JOINT REGISTRAR OF CO-OPERATIVE
January 5, 2007
V K JAYAKUMAR Vs. INCOME TAX APPELLATE TRIBUNAL AND ORS
December 7, 2007
V K KUMARADAS Vs. SOUTH INDIAN BANK LTD
January 12, 2007
V K MURALI Vs. STATE OF KERALA
April 9, 2007
V K MURALI Vs. STATE OF KERALA
March 1, 2007
V K RAVEENDRAN Vs. STATION HOUSE OFFICER
February 14, 2007
V K SREEDHARAN Vs. KERALA VYAPARI VYAVASAYI EKOPANA SAMITHI
January 8, 2007
V K VIJU Vs. K T DAVIS
February 1, 2007
V M BABY Vs. STATE OF KERALA
March 8, 2007
V M HABEEBULLA Vs. STATE OF KERALA
January 9, 2007
V M MATHAI Vs. SKARIA
May 12, 2007
V MANIKANDAN Vs. ADDL SALES TAX OFFICER
January 1, 2007
V MOHANDAS Vs. MEENA IYYER
January 12, 2007
V MOHANDAS Vs. MEENA IYYER
May 28, 2007
V MOIDU Vs. STATE OF KERALA
January 8, 2007
V MUHAMMED Vs. ZAKKARIA
May 29, 2007
V MUHAMMED ALI Vs. STATE OF KERALA
January 10, 2007
V N ANILKUMAR Vs. HIGH COURT OF KERALA
October 24, 2007
V N MUHAMMED FAIZAL Vs. STATE OF KERALA
March 23, 2007
V P RAJENDRAN Vs. KOTTAYAM DISTRICT CO OPERATIVE BANK LTD
March 19, 2007
V P SUDHEER Vs. ACHUTHAN
May 31, 2007
V PADMANABHAN Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
July 10, 2007
V RAVEENDRAN NAIR Vs. STATE OF KERALA
January 2, 2007
V REVI Vs. KERALA STATE ROAD TRANSPORT
March 26, 2007
V S JAITHA Vs. UNION OF INDIA
November 21, 2007
V S SHAJI Vs. STATE OF KERALA
February 13, 2007
V S SHAJI Vs. REGISTRAR OF COMPANIES
March 28, 2007
V S VASUDEVAN Vs. FEDERAL BANK LTD
June 7, 2007
V S VILASINI AMMAL Vs. KALANJOOR GRAMA PANCHAYAT
January 5, 2007
V SADASIVAN ALIAS S STHAZAVA Vs. STATE OF KERALA
January 4, 2007
V SITHARA FILM ACTRESS Vs. A RAJU
January 15, 2007
V SOBHANA Vs. DISTRICT TRANSPORT OFFICER
March 30, 2007
V SREEDHARAN NAIR Vs. A N SAMANDA BHADRAN
February 14, 2007
V T GEORGE Vs. STATE OF KERALA
February 9, 2007
V T THOMAS Vs. STATE OF KERALA
April 27, 2007
V U BALACHANDRAN Vs. STATE OF KERALA
February 5, 2007
V V MANIKKAM Vs. ASSISTANT ENGINEER ELECTRICAL SUB DIVISION KSEB
July 12, 2007
V V MANOHARAN Vs. SUB INSPECTOR OF POLICE
February 14, 2007
V V MOHANKUMAR Vs. STATE OF KERALA
February 5, 2007
V V SATHIMANI Vs. PAYYANNUR EDUCATIONAL SOCIETY
June 15, 2007
V V SOPHIAMMA Vs. COUNCIL FOR INDIA SCHHOL CERTIFICATE EXAMINATION
October 31, 2007
V VENU Vs. STATE OF KERALA
February 13, 2007
V VENUGOPALAN NAIR Vs. RAMANI
May 29, 2007
V VIJAYAKUMAR Vs. DISTRICT COLLECTOR
February 1, 2007
V VIJAYAKUMARAN NAIR Vs. AMARAVILA CHUDUKAL ULPADAKA KRAYA
June 4, 2007
V. A. BABU Vs. M. V. AYYAPPANKUTTY
September 7, 2007
V. K. PATHUMMA BEEVI Vs. STATE OF KERALA
October 8, 2007
V. M. SHAMSUDDIN Vs. UNION OF INDIA
August 17, 2007
V. N. BHASKARAN Vs. UNION OF INDIA
January 22, 2007
V. SIDDIQUE S/O. EBRAHIMKUTTY Vs. STATE OF KERALA
May 24, 2007
V. VENUGOPAL Vs. STATE OF KERALA
April 11, 2007
V.A. TECH WABAG LTD. Vs. THE DEPUTY COMMISSIONER (APPEALS),
November 21, 2007
V.J. DHARMAPALAN AND ORS. Vs. P.P. GOPI S/O. GOPALAN
September 5, 2007
V.K. SANTHA D/O. KRISHNAN AND ORS. Vs. PUTHALATH AYISSAKUNHI AND V.K. GIRISH S/O. V.K. KUNHIRAMAN
October 3, 2007
V.P. AMMED S/O. ABDULLA Vs. SRI. JAYATHILAK AND SRI. B.M. ABDUL KAREEM
October 29, 2007
V.P. VILASKUMAR Vs. THE STATE OF KERALA
February 26, 2007
V.V. SANTHOSH Vs. UNION OF INDIA
March 30, 2007
VAIRAMUDIGOWDA K Vs. FOOD INSPECTOR
January 4, 2007
VALAPIL FAIZAL Vs. THIRUNAVAYA GRAMA PANCHAYAT
June 5, 2007
VALAPPILEKANDI SAVITHRI Vs. PILLAYAR KOVIL DEVASWOM
February 9, 2007
VALIYATHOVALA SERVICE CO OP BANK AND ANOT Vs. STATE OF KERALA
May 24, 2007
VALLEY ESTATES Vs. ADDITIONAL AGRICULTURAL INCOME TAX OFFICER AND ANR.
November 22, 2007
VALLIYAMMA Vs. RECOVERY OFFICER DEBT RECOVERY TRIBUNAL
September 28, 2007
VALLIYANGAL HASSAN Vs. STATE OF KERALA
April 27, 2007
VALSAKUMARI Vs. STATE OF KERALA
August 13, 2007
VALSALA Vs. STATE OF KERALA
May 2, 2007
VALSALA N Vs. STATE OF KERALA
May 18, 2007
VALSALA STEAPHAN Vs. DIRECTOR GENERAL OF POLICE
January 10, 2007
VALSALAKUMARI K V Vs. STATE OF KERALA
January 1, 2007
VALSAMMA JOSEPH S/O. JOSEPH Vs. THE STATE OF KERALA,
February 15, 2007
VALSAN Vs. V M VARKEY
May 31, 2007
VALSAN VELAYUDHAN Vs. STATE OF KERALA
March 2, 2007
VALVOLINE CUMMINS LTD. Vs. SALES TAX OFFICER,
March 2, 2007
VANIYAKANDI LAKSHMANAN Vs. R VASUDEVAN
February 19, 2007
VARANI Vs. V ABDULKHADER
January 22, 2007
VAREED Vs. KURIAN
March 19, 2007
VARGHESE Vs. N PEETHAMBARAN
February 1, 2007
VARGHESE Vs. STATE OF KERALA
May 30, 2007
VARGHESE Vs. STATE OF KERALA
February 7, 2007
VARGHESE Vs. MARY W/O. EDATTUKARAN PAPPU AND ORS.
January 5, 2007
VARGHESE ABIN I A ALIAS ABI ANTONY Vs. STATE OF KERALA
March 16, 2007
VARGHESE ALIAS BIJU Vs. STATE OF KERALA
February 26, 2007
VARGHESE CHACKO ALIAS RAJU Vs. VARGHESE MATHEW
January 12, 2007
VARGHESE MATHEW Vs. STATE OF KERALA
October 17, 2007
VARGHESE MATHEW @ MATHEW AND MOLLY W/O. VARGHESE MATHEW @ MATHEW Vs. RAJAN @ JOSEPH JOSEPH
November 1, 2007
VARGHESE NINAN Vs. STATE OF KERALA
April 9, 2007
VARGHESE PAUL Vs. SATHIYAN PONNU SWAMY
February 5, 2007
VARGHESE PAUL Vs. SATHIYAN
February 5, 2007
VARGHESE SACHARIA Vs. STATE OF KERALA
February 20, 2007
VARIYAMKANDI M MUHAMMED Vs. P BALAN KANNAN
February 21, 2007
VARKEY Vs. P M POULOSE
January 16, 2007
VARKEY ABRAHAM Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT
July 25, 2007
VARKEY MATHEW Vs. TAHSILDAR
July 10, 2007
VARKEY OUSEPH S/O. VARKEY VARKERY, Vs. THE STATE OF KERALA AND ORS.
November 12, 2007
VASANTHAKUMARI Vs. SAROJINI
November 28, 2007
VASANTHI Vs. SUB INSPECTOR OF POLICE
June 1, 2007
VASANTHI Vs. STATE OF KERALA
January 18, 2007
VASANTHI PUZHKAN Vs. STATE OF KERALA
March 23, 2007
VASANTHY P Vs. HINDUSTAN NEWSPRINT LIMITED
March 19, 2007
VASU Vs. STATE OF KERALA
January 1, 2007
VASU Vs. VARGHESE
October 24, 2007
VASU Vs. K V VARGHESE
October 25, 2007
VASUDEVAN Vs. STATE OF KERALA
February 15, 2007
VASUDEVAN PILLAI Vs. DIRECTOR GENERAL OF POLICE
January 25, 2007
VASUDEVAN PILLAI RAJENDRAN NAIR` Vs. VELAYUDHAN PILLAI KRISHNA PILLAI
February 1, 2007
VAYAKALA PARAMBIL SALIH Vs. STATE OF KERALA
January 22, 2007
VED PAL KISHAN RAM Vs. STATE OF KERALA
February 2, 2007
VEENA MADHUKANT Vs. STATE BANK OF INDIA
June 29, 2007
VEERAPPAN ALIAS BABU THANKASWAMI Vs. STATE OF KERALA
March 20, 2007
VELAYUDHAN Vs. TALUKA LAND BOARD
December 19, 2007
VELAYUDHAN Vs. SUB INSPECTOR OF POLICE
March 15, 2007
VELAYUDHAN NAIR S/O. GOPINATHAN PILLAI Vs. MISHA NAIR D/O. JAYAKUMARI PILLAI,
July 13, 2007
VELIKKAL ANJANEYAN Vs. KANJIROLI ABDUL RAZACK
November 7, 2007
VELLARADA GRAMA PANCHAYATH Vs. OMBUDSMAN FOR LOCAL SELF
February 14, 2007
VELLASWAMI Vs. STATE OF KERALA
February 12, 2007
VELLUVA BALAKRISHNAN ALIAS PARIKALAM Vs. SUB INSPECTOR OF POLICE
January 1, 2007
VELYAYUDHAN Vs. STATE OF KERALA
February 15, 2007
VENAD RUBBERS Vs. STATE OF KERALA
May 4, 2007
VENAD RUBBERS Vs. STATE OF KERALA
June 4, 2007
VENJARAMOOD CO OPERATIVE RUBBER MARKETING SOCIETY, LTD Vs. NAZIMUDDIN
August 18, 2007
VENKIDESH, Vs. VIDYADHARAN AND MURALEEDHARAN
June 6, 2007
VENUGOPALAN NARAYANAN Vs. STATE OF KERALA
January 4, 2007
VENUS FERTILIZERS Vs. NEDUMBASSERY GRAMA PANCHAYATH
January 9, 2007
VIBHU Vs. STATE OF KERALA
March 29, 2007
VICE CHANCELLOR Vs. SANDHYA MOHAN
January 8, 2007
VIDEOCON INTERNATIONAL LTD Vs. LOGOS TRADERS
August 23, 2007
VIJAYA HOME LOANS LTD Vs. BYJU
March 27, 2007
VIJAYA KUMAR Vs. SAFIA
July 14, 2007
VIJAYAKANTH Vs. STATE OF KERALA
May 31, 2007
VIJAYAKUMAR Vs. STATE OF KERALA
January 31, 2007
VIJAYAKUMAR JOHN WILLIAM Vs. STATE OF KERALA
January 23, 2007
VIJAYAKUMARI Vs. KERALA AGRICULTURAL UNIVERSITY
January 19, 2007
VIJAYAKUMARI Vs. K K HARI ALIAS HARIKUMAR
May 29, 2007
VIJAYALAKSHMI Vs. NARAYANAN
July 11, 2007
VIJAYALAKSHMI Vs. STATE OF KERALA
February 19, 2007
VIJAYALEKSHMI AMMA Vs. BINDU
December 2, 2007
VIJAYAMMA Vs. SADASIVAN PILLAI
March 2, 2007
VIJAYAMMA Vs. SUB INSPECTOR OF POLICE
April 9, 2007
VIJAYAMONEY K R Vs. DIRECTOR OF HIGHER SECONDARY EDUCATION
December 17, 2007
VIJAYAN Vs. SOBHANA
February 14, 2007
VIJAYAN Vs. G BHAGAVATH SINGH
February 15, 2007
VIJAYAN Vs. S I OF POLICE
February 12, 2007
VIJAYAN Vs. STATE OF KERALA
May 18, 2007
VIJAYAN CHARLEY MESTHIRI Vs. STATE OF KERALA
April 27, 2007
VIJAYAN CHELLAN Vs. STATE OF KERALA
February 6, 2007
VIJAYAN DAMODHARAN Vs. EXCISE INSPECTOR
February 9, 2007
VIJAYAN MAYAPPAN Vs. STATE OF KERALA
March 27, 2007
VIJAYAN NAIR Vs. STATE OF KERALA
September 17, 2007
VIJAYAN PILLAI S/O. DIVAKARAN PILLAI AND ORS. Vs. JANAKIYAMMA KANAKAMMA, PUTHENPURAYIL @
July 20, 2007
VIJAYAN THAMPI Vs. SUDHA LEKSHMI
March 28, 2007
VIKRAMAN PILLAI Vs. STATE OF KERALA
March 23, 2007
VILASINI Vs. REVENUE DIVISIONAL OFFICER
February 6, 2007
VILASINI AMMA D/O. MADHAVI AMMA AND PADMAKUMARI D/O. VILASINI AMMA Vs. STATE OF KERALA AND SENIOR INSTALLATION MANAGER, BPC LTD.
September 17, 2007
VIMAL S Vs. STATE OF KERALA
March 22, 2007
VINCENT MATHEW Vs. GEORGE JOSEPH ALIAS SABU
March 16, 2007
VINITHA CHANDRAN Vs. SASIDHARAN
April 13, 2007
VINOD ALIAS CHELLAPPAN Vs. STATE OF KERALA
January 5, 2007
VINOD ASOKAN Vs. STATE OF KERALA
March 16, 2007
VINOD ISSAC VELIYIL VEETTIL Vs. STATE OF KERALA
May 18, 2007
VINOD KRISHNAN KUTTY Vs. STATE OF KERALA
February 23, 2007
VINOD KUMAR VIJAYAN NAIR Vs. STATE OF KERALA
March 14, 2007
VINOD MANIKANDAN NAIR Vs. STATE OF KERALA
January 12, 2007
VINODAN ALIAS BOSE Vs. STATE OF KERALA
January 2, 2007
VINODINI Vs. UNION OF INDIA
April 12, 2007
VINU V GEORGE Vs. COCHIN UNIVERSITY OF SCIENCE
February 9, 2007
VIPIN Vs. STATE OF KERALA
April 11, 2007
VIPIN Vs. STATE OF KERALA
July 20, 2007
VIPIN M R Vs. STATE OF KERALA
April 27, 2007
VIPIN MOHAN Vs. STATE OF KERALA
January 1, 2007
VIPIN V RAJAN Vs. SUB REGISTRAR MARRIAGE OFFICER
August 10, 2007
VISHWANATHA POOJARY Vs. EXCISE INSPECTOR
March 27, 2007
VISWAKUMAR Vs. STATE OF KERALA
April 13, 2007
VISWAMBHARAN Vs. STATE OF KERALA
October 24, 2007
VISWANATHA PILLAI V K Vs. STATE OF KERALA
March 26, 2007
VISWANATHAN P R Vs. V V VARKEY
March 19, 2007
VIVEK Vs. KERALA PUBLIC SERVICE COMMISSION
October 9, 2007
VIVEK SHIL AHUJA Vs. STATE OF KERALA
March 21, 2007
VOTTA ALIAS MUJEEB REHUMAN Vs. STATE OF KERALA
February 1, 2007
VYASAKUMAR KUTTAPPAN Vs. STATE OF KERALA
March 2, 2007
WADAKANCHERY BLOCK MULTI PURPOSE Vs. DISTRICT MEDICAL OFFICER HEALTH
February 19, 2007
WATSON RODRIGUEZ Vs. DIRECTOR
March 26, 2007
WELLWORTH ENGINEERS AND POLYMERS Vs. ASST. COMMISSIONER (KGST)-I,
November 27, 2007
WEST COAST CONCRETE PRODUCTS Vs. KERALA WATER AUTHORITY
February 23, 2007
WEST COAST INDUSTRIAL GASES LIMITED Vs. REGIONAL LABOUR COMMISSIONER
October 23, 2007
WEST INDIA SOAP AND INDUSTRIAL COMPANY Vs. PRABHU AGENCIES
August 24, 2007
WILSON Vs. STATE OF KERALA
April 27, 2007
WINS SAW MILLS AND PACKING CASES Vs. COMMISSIONER OF COMMERCIAL TAXES
March 13, 2007
WOOD VENEERS, VALAPATTANAM Vs. ASST. COMMISSIONER
November 22, 2007
WROCKWELL AGENCIES Vs. T.P. MURALEEDHARAN AND STATE OF KERALA
May 23, 2007
XAVIER AMMINI Vs. SECRETARY CORPORATION OF COCHIN
January 23, 2007
XEROZ MODICORP LTD Vs. NEW PALACE COLOUR LAB
March 13, 2007
Y P BAIJU Vs. STATE OF KERALA
October 30, 2007
Y P RAHMATHULLA Vs. STATE OF KERALA
February 5, 2007
Y P RAHMATHULLA Vs. STATE OF KERALA
January 10, 2007
YAMUNA Vs. SPECIAL TAHSILDAR
July 4, 2007
YESODHARI DEVI M. G. Vs. STATE OF KERALA
July 11, 2007
YESUDAS Vs. SUB INSPECTOR OF POLICE KALAMASSERY
December 17, 2007
YOGESH TRADING CO Vs. INTELLIGENCE OFFICER
March 23, 2007
YOGISH BALAKRISHNA SHETTY Vs. EXCISE INSPECTOR
March 27, 2007
YOOSUF KUNJALU Vs. SUB INSPECTOR OF POLICE
January 2, 2007
YOUNUS M Vs. STATE OF KERALA
April 4, 2007
YOUSEF RAWTHER Vs. G KRISHNAKUMAR
May 31, 2007
ZAINUL ABDEEN MUSALIAR Vs. ESI CORPN
May 29, 2007
ZEENATH Vs. SULFIKER ALI
March 27, 2007